Home
Case Index
Title
Date
(ALLAM) NARASIMHULU Vs. (GUTTA) BHADRAYYA
August 23, 1932
(BOGGAVARAPU) BULLAYYA Vs. (GARLAPATI) SUBBAYYA
August 2, 1932
(BOHRA) REOTI PRASAD Vs. KUNJI LAL
January 28, 1932
(BUKKAPATNAM) TRIUMALA NARASIMHACHARYULU Vs. (SREE RAJAH) SABHNADRI APPA RAO BAHADUR ZAMINDAR GARU
August 18, 1932
(CHIGURUPATI) VENKATA SUBBA RAO Vs. NARAHARISETTY ANJANAYULU
April 6, 1932
(DUBEY) AMBA LAL Vs. FIRM RAM GOPAL-MADHO PRASAD
December 5, 1932
(GEDALU) NARAYANA Vs. EMPEROR
April 19, 1932
(GUNTURU) PULLAYYA Vs. OFFICIAL RECEIVER OF KISTNA
March 7, 1932
(K B SETH) SORABJEE Vs. (SETH) DWARKADAS RANCHHODDAS
May 24, 1932
(K S MOLVI SHEIKH) MOHAMMAD Vs. SETH SAGAR MAL
February 16, 1932
(KADIYALA) VENKATA SUBAMMA Vs. (KATREDDI) RAMAYYA
January 12, 1932
(KODUKULLA) KAMAYYA BHUKTAH Vs. (KODUKULLA) CHINA SOORANNA
December 13, 1932
(KOTIKALAPUDI) PAKIRAYYA Vs. (KODIYALA) KAMASASTRI
November 7, 1932
(KUNWAR) ABDUL JALIL KHAN Vs. (KUNWAR) MOHAMMAD ABDUL SALAM KHAN
April 21, 1932
(LALA) CHANDI RAM Vs. (LALA) KUNJ BEHARI LAL
March 3, 1932
(LALA) NAND KISHORE Vs. KUNJ BEHARI LAL
November 18, 1932
(LALA) SRI RAM Vs. LJAI KISHUN LAL
June 15, 1932
(MALLIK) RAMLAL Vs. OFFICIAL ASSIGNEE OF CALCUTTA
February 1, 1932
(MARUDUGULA) SUBBARAYUDU Vs. PANDIVI SATYANANDAM
December 14, 1932
(MOULVI) WAZED ALI KHAN PANEE Vs. BROJENDRA KUMAR BANDOPADHAYA
May 11, 1932
(MUDILA) KURAMAYYA Vs. SURU SATYANARAYANA
April 12, 1932
(NEKKANTI) SEERAMMA Vs. (NEKKANTI) SESHAMMA
January 29, 1932
(PANNIYAMKANDI) KELU KUTTI Vs. CALICUT MUNICIPAL COUNCIL
August 10, 1932
(PERIA) KALATHI MUDALI Vs. VENKATESA MUDALI
April 18, 1932
(PETER WILLIAM) CRESSWELL Vs. (OLIVE CATHERINE) CRESSWELL
November 28, 1932
(PICHU PATTER S SON) SIVARAMAKRISHNA PATTER Vs. MANNATHIL KRISHNAN NAIR
October 5, 1932
(RAJA PANAGANTI) RAMARAYANIMGAR Vs. URDKVENKATA LINGAM NAYANIM BAHADUR VARU
January 26, 1932
(SETH) RAMESHWARDAS Vs. GOPIJI
November 18, 1932
(SHEIKH) BHOTALI Vs. (SHEIKH) KALU
February 24, 1932
(SRI SRI) GOPAL SRIDHAR MAHADEB Vs. SASHI BHUSAN SARKAR
May 23, 1932
(SRI) NANDAMANI ANANGA BHIMA DEO Vs. SRI SUSEELA MALA PATTA MAHADEVI
November 1, 1932
(SYED) AFZAL HUSAIN Vs. MIRZA MOHAMMAD AHSAN
January 6, 1932
(SYED) ZAINUDDIN HOSSAIN Vs. (MOULVI) MUHAMMAD ABDUR RAHIM
June 1, 1932
(THAKUR) BAGESHWARI CHARAN SINGH Vs. BINDESHWARI CHARAN SINGH
July 29, 1932
(THAKUR) MANMOHAN SINGH Vs. (THAKUR) BISHAL SINGH
August 30, 1932
(THRIKKAIKAT MADATHIL MOOPPU STANOM KOLLATH) RAMAN THIRUMUMPU Vs. (MULLASSERI KARNAVAN) KARUNAKARA MENON
November 16, 1932
(UNDE, RAJAHA, RAJE CAPTAIN, SRI RAJAH VELUGOTI) GOVINDA KRISHNA YACHENDRULAVARU BAHADUR Vs. KAMIREDDI RAMAKRISHNA REDDI
August 5, 1932
(VALLURI) SURYAPRAKASA RAO Vs. BHAMIDIPATI VENKATA DIKSHITALU
December 1, 1932
(VELUGUBANTLA) PAPAMMA Vs. RAVULA RAMASWAMI
November 22, 1932
A B MILLER Vs. FGFERGUSON
August 27, 1932
A BAKTHAVATHSALU NAIDU Vs. PNKRAMANUJA NAIDU
October 11, 1932
A GHULAM MUHIUDDIN ROWTHER Vs. SULAIMAN ROWTHER
September 13, 1932
A M A ZAMAN Vs. EMPEROR
August 5, 1932
A M A ZAMAN Vs. EMPEROR
July 20, 1932
A M P R MUTHURAMAN CHETTY BY AGENT SUBRAMANIA AIYAR Vs. SIVASUBRAMANIA CHETTY
May 10, 1932
A MALCOLM Vs. EMPEROR
August 18, 1932
A NARASIMHA AYYANGAR Vs. KRAMAYYA CHETTIAR
February 29, 1932
A S RADHAKRISHNA AYYAR Vs. EMPEROR
January 28, 1932
A U JOHN Vs. SURAJ BHAN
February 13, 1932
A V R M S P S RAMASWAMI CHETTIAR Vs. MPARAMASIVAN PILLAI
September 21, 1932
ABBAS BAHARA Vs. EMPEROR
December 19, 1932
ABBU BAKAR ABDUL RAHMAN & COMPANY Vs. NARAYANTL
November 10, 1932
ABDUL Vs. EMPEROR
February 22, 1932
ABDUL AZIZ KHAN Vs. MTKANIZ FATIMA
December 5, 1932
ABDUL GAFUR BHUIYA Vs. BADIAL HAQUE
January 8, 1932
ABDUL HAKIM KHAN Vs. ABDUL MAJID KHAN
November 11, 1932
ABDUL HALIM KHAN Vs. RAJA SAADAT ALI KHAN
March 10, 1932
ABDUL KADER Vs. ABDUL KASIM
February 24, 1932
ABDUL KARIM Vs. KALLAN
November 10, 1932
ABDUL KHALEF MOLLA Vs. BAMA CHARAN CHATTERJI
April 18, 1932
ABDUL LATIF MUNSHI Vs. AHMAD
November 24, 1932
ABDUL LATIFF Vs. GOPESWAR CHATTORAJ
May 11, 1932
ABDUL MAJID Vs. ABDUL HAQ
February 25, 1932
ABDUL MAJID Vs. EMPEROR
December 12, 1932
ABDUL RASHID Vs. SIRAJUDDIN
November 29, 1932
ABDUL RAUF Vs. BANARSI LAL
June 13, 1932
ABDUL RAZAK SAIB Vs. ZAINAB BI
August 3, 1932
ABDUL SATAR SULEMAN HAJI AHMED Vs. ADVOCATE GENERAL OF BOMBAY
September 22, 1932
ABDUL SATTAR Vs. MLRANI HIRA DEI
December 20, 1932
ABDULLA ASGHAR ALI Vs. GANESH DAS VIG
December 19, 1932
ABDULLABHAI EBRAHIMJI Vs. ISABHAI NAJMUDDIN
March 31, 1932
ACHAMBAT ABDURAHIMAN, MINOR, BY HIS MOTHER THITHACHUMMA Vs. KELAVARMAN PUTHENTHERUVIL KIZHAKKAYIL IMBICHUNNY (DEAD) AND GOPALAN ADDED AS LROF 1ST RESPONDENT
February 25, 1932
ADAM HAJEE PEER MAHOMMED ESSACK Vs. HAJEE SUKUR GANNY
July 29, 1932
ADHAR KUMAR MITTER Vs. RADHA MADAN MOHAN JIN
January 5, 1932
AGHORE CHANDRA JALUI Vs. RAJNANDINI DEBI
July 5, 1932
AHIDHAR GHOSE Vs. SECRETARY OF STATE
April 18, 1932
AHMADI BEGAM Vs. MUNSHI ISHAQ MOHAMMAD
November 18, 1932
AHMED HUSSAIN Vs. PRESIDENT, UNION PANCHAYAT
March 10, 1932
AISHABAI Vs. ISMAIL SAKHI
September 30, 1932
AJODHIAPRASA Vs. PARASHRAM
February 10, 1932
AKHOY KUMAR KAR Vs. KRISHNA CHANDRA SAHA
January 4, 1932
AKHOY KUMAR SUR Vs. CORPORATION OF CALCUTTA
April 14, 1932
AKSHAYALINGAM PILLAI Vs. AVYAMBALAMMAL
November 4, 1932
AKTAR HOSSAIN Vs. SMHUSSENI BEGAM
March 1, 1932
ALAGAPPA CHETTI Vs. ALALNNARAYANAN CHETTIAR
July 26, 1932
ALAPATI ACHUTARAMANNA Vs. VASIREDDI JAGANNADHAM
September 16, 1932
ALBERT GODAMUNE Vs. KING
November 10, 1932
ALEXANDER EWAN CAMPBELL Vs. THOMUS ERNEST ROFE
November 28, 1932
ALFRED ROBERT JONES Vs. MTTITLI
November 14, 1932
ALI AHMAD Vs. EMPEROR
March 11, 1932
ALI HUSSAIN Vs. EMPEROR
May 25, 1932
ALICE MARIE VANDEPITTE Vs. PREFERRED ACCIDENT INSURANCE COMPANY OF NEW YORK
November 4, 1932
ALICE RICE Vs. SNCAMA
August 25, 1932
ALIMANE SAHIBA Vs. KOLISETTI SUBBARAYUDU
April 4, 1932
ALKHU RAM Vs. RAMAN LAL
February 27, 1932
ALLAM NARASIMHULU Vs. GUTTA BHADRAYYA
August 23, 1932
ALTAPALI KHAN Vs. UZIRALI KHAN
June 2, 1932
AMARCHAND RAJARAM MARWADI Vs. NARAYAN VISHNU BUDHKAR
February 16, 1932
AMBALAL HARGOVIND Vs. AMBALAL SHIVLAL THAKOR
June 29, 1932
AMBIKA PRASAD Vs. EMPEROR
February 10, 1932
AMBIKA PROSAD UPADHYA Vs. MSADA SHEO LAL
November 9, 1932
AMBIKAPRASAD Vs. R. B. GOVRISHANHAR
September 22, 1932
AMMATHAYARAMMAL Vs. OFFICIAL ASSIGNEE
March 3, 1932
AMRAJ SINGH Vs. SHAMBHU SINGH
July 8, 1932
AMULYA KUMAR SAMADDAR Vs. ANNADA CHARAN DAS
July 13, 1932
AMULYACHARAN MITRA Vs. PRAKASHCHANDRA MITRA
November 23, 1932
ANAND SINGH Vs. COLLECTOR OF BIJNOR
June 13, 1932
ANANDA PANDURANG Vs. UTTAMRAO
October 31, 1932
ANNADANA JADAYA GOUNDAR Vs. KONAMMAL
October 12, 1932
ANTU NAVAJI SALUNKE Vs. YESHVANT BALA GAIKWAD
January 21, 1932
APPA Vs. KACHAI BAYYAN KUTTI
January 27, 1932
ARJUN CHANDRA MANDAL Vs. TRAILAKYA MANI DASSI
December 13, 1932
ARJUN SINGH Vs. BMAHESHA NAND
March 4, 1932
ARMAN ULLA Vs. JAINULLA
November 30, 1932
ARTHUR ANDREW CIPRIANI Vs. MACDONALD BURNETT
November 17, 1932
ARUMUGA MUDALIAR Vs. VENKATACHALA PILLAI
October 18, 1932
ASANUDDIN MANDAL Vs. ASMATULLA
March 15, 1932
ASHARAM AGARWALLA Vs. UMESH CHANDRA BHOWMIK
March 17, 1932
ASHUTOSH BASU Vs. GOURI SANKAR SAHA
December 12, 1932
ASIA KHATUN Vs. NURJAHAN KHATUN
April 14, 1932
ASWINI KUMAR DAS Vs. SASANKA MOHAN BOSE
January 28, 1932
ATMARAM AHAJI Vs. UDERAJ SHEODIN
September 19, 1932
AUSTRALIAN INVESTMENT TRUST, LIMITED Vs. STRAND AND PITT STREET PROPERTIES, LIMITED
July 7, 1932
AZHAGAPPA CHETTI, MINOR, BY MOTHER AND GUARDIAN OONNAMALAI AMMAL Vs. SARAMANATHAN CHETTIAR
October 21, 1932
AZIZ ULLAH KHAN Vs. COURT OF WARDS
April 19, 1932
AZIZUDDIN MUSALMAN Vs. RAMZAN SHAH
November 17, 1932
B BRIJ GOPAL Vs. BSURAJ KARAN
January 12, 1932
B CHENCHURAM NAIDU Vs. MUHAMMAD BAHAVUDDIN SAHIB
April 26, 1932
B HARGOBIND DAS Vs. MOTI CHAND
December 9, 1932
B ISWARUDU Vs. EMPEROR
July 21, 1932
B MADAN MOHAN LAL Vs. MTSHEORAJ KUNWAR
March 29, 1932
B N RY CO LTD Vs. RAVAN DESAI AND CO
March 1, 1932
B NAND KISHORE Vs. BEHARI LAL
January 21, 1932
B S CORBET Vs. SONAULLA BASUNIA
April 14, 1932
B SATYA NIDHAN BANERJI Vs. MDHAZABBER ALI KHAN
July 22, 1932
B SHAHZAD SINGH Vs. MTJIACHHA KUNWAR
June 1, 1932
BABASA BAKALE Vs. HOMBANNA RAYAPPA HOMBANNAVAR
February 23, 1932
BABU HARNARAIN SAHI Vs. SADHU GOVIND RAI
May 3, 1932
BABU LAL Vs. RAGHUNANDAN
January 15, 1932
BABU LAL Vs. RAGUNANDAN
January 17, 1932
BADAL CHANDRA SADHUKHAN Vs. DEBENDRA NATH DEY
December 14, 1932
BADIUR BAHARNAN Vs. MOKRAM ALI
February 26, 1932
BADRI CHADAN Vs. RAJA INDRAJIT PERTAB BAHADUR SAHEB
March 3, 1932
BADRI DAS Vs. PASUPATI BANERJI
September 6, 1932
BADRI NATH Vs. RAJA RAM
June 20, 1932
BADRI PANDE Vs. CHHANGUR PANDEY
February 16, 1932
BADRI PRASAD Vs. AMJID ALI
December 23, 1932
BADRI PRASAD Vs. JHAMMAN
September 1, 1932
BADRI PRASAD MISIR Vs. BIJAI NAND TEWARI
May 25, 1932
BADULLA HOWLADAR Vs. AMINADDI CHAUKIDAR
January 28, 1932
BAGHUNATH PANDEY Vs. EMPEROR
September 30, 1932
BAHADUR LAL Vs. JUDGES OF THE HIGH COURT
June 10, 1932
BAI CHANDAN Vs. CHHOTALAL JEKISONDAS
February 29, 1932
BAI KESARBA Vs. SHIVSANGJI BHIMSANGJI THAKOR
April 12, 1932
BAI MANI Vs. MAGANLAL CHIMANLAL DESAI
April 20, 1932
BAI SADA PARSHOTTAM Vs. GANGARAM BECHER
February 4, 1932
BAIJ NATH PRASAD Vs. KHEDU RAM
December 1, 1932
BAIJNATH Vs. EMPEROR
March 16, 1932
BAIJNATH SAHAY Vs. EMPEROR
November 7, 1932
BAIJNATH SHAW Vs. CORPORATION OF CALCUTTA
July 18, 1932
BALDEO BIN Vs. EMPEROR
March 16, 1932
BALDEO SINGH Vs. CHHARGYAN SINGH
November 18, 1932
BALGIS BEEVI AMMAL Vs. HATHIJA BEEVI AMMAL
March 23, 1932
BALIARSIMHUNI SANYASI RAJU Vs. GADAGAMMA VENKATAPATHI
January 27, 1932
BALIJEPALLI RAMAKOTI SURYANARAYANA TANODAR Vs. KAMPALLI RAMACHENDRUDU
April 18, 1932
BALKRISHAN Vs. MTBUNDIA
November 16, 1932
BAN BEHARI CHATTERJI Vs. BHUKHAN LAL CHOUDHURY
November 18, 1932
BANAMALI PATRA Vs. ARJUN SEN
February 19, 1932
BANARSI PRASAD Vs. HARE KISHUN RADHEY KISHUN
February 15, 1932
BANDHAN SINGH Vs. MTDAULATA KUAR
January 29, 1932
BANGA CHANDRA DE Vs. SMMENAKA SUNDARI DE
June 15, 1932
BANK OF BIHAR LTD Vs. RAMGHULAM SINGH
January 11, 1932
BANOWARI LAL SAHA Vs. GOPAL CHANDRA SAHA
December 12, 1932
BANSHI DEWAN Vs. MAJAHARUDDIN TALUKDAR
February 25, 1932
BANWARI LAL Vs. SHUKRULLAH
November 29, 1932
BAPU APPA MAGDUM Vs. MAHAMMAD IMAM MULLA
February 12, 1932
BARAIK KARAN SINGH Vs. BIKRAM SAHU
April 24, 1932
BARENDRA KRISHNA DAS ADHIKARI Vs. DWIJENDRA KRISHNA DAS ADHIKARI
May 24, 1932
BARKATULLA PRAMANIK Vs. ASHUTOSH GHOSE
August 29, 1932
BARMHA SINGH Vs. EMPEROR
June 13, 1932
BASANT LAL TAKHAT SINGH Vs. COMMISSIONER OF INCOME-TAX, UP
January 2, 1932
BASANT RAI Vs. LALA GANGA RAM
February 25, 1932
BASANTA KUMAR CHOUDHURY Vs. SYLHET LOAN CO LTD
January 8, 1932
BASANTA KUMAR DAS Vs. NAGENDRA NATH PAL
April 5, 1932
BASANTA KUMAR SARKAR Vs. PANCH COWRI MANDAL
November 23, 1932
BASAPPA DANDAPPA PATIL Vs. GURLINGAWA SHIVASHANKREPPA PATIL
August 18, 1932
BASDEO PRASAD Vs. MTSAKINA BEGUM
January 7, 1932
BASHARAT BEG Vs. HIRA LAL
March 10, 1932
BASHIST NARAIN SAHI Vs. SIA RAMCHANDRA SAHI
July 28, 1932
BASUDEO NARAIN Vs. EMPEROR
November 3, 1932
BATISA SINGH Vs. EMPEROR
September 2, 1932
BAYAVA SHIDDAPPA DESAI Vs. PARVATEVA BASAVANEPPA BELLAD
August 11, 1932
BECHU SINGH Vs. KAMAKHYA NARAIN SINGH
February 29, 1932
BEHARI Vs. MTMUTHRA
July 19, 1932
BEHARI LAL Vs. CHHOTE
December 23, 1932
BEJOY KUMAR ADDY Vs. CORPORATION OF CALCUTTA
July 7, 1932
BENARES BANK LTD Vs. KRISHNA DAS
February 16, 1932
BENGAL AND NORTH WESTERN RY CO LTD Vs. KAMESHWAR SINGH BAHADUR
September 7, 1932
BENI MADHAB KHETTRY Vs. ABDUL RAZAK
December 12, 1932
BENODINI CHAUDHURANI Vs. JAGABANDHU ROY
November 18, 1932
BENOY KRISHNA DAS Vs. SALSICCIONI
July 26, 1932
BHABATARAN PAHARI Vs. TRALIAKYA NATH BAG
March 2, 1932
BHABATARINI DEBI Vs. PROFULLA KUMAR MUKERJEE
May 13, 1932
BHAGIRATHIBAI BHALCHANDRA NARAYAN Vs. DWARKABAI SHANKAR BAJI
July 30, 1932
BHAGVAN MANAJI MARWADI Vs. HIRAJI PREMAJI MARWADI
January 15, 1932
BHAGWAN SAHAI Vs. RAM CHANDER
May 6, 1932
BHAGWANDAS MADANLAL Vs. NABIN CHANDRA CHOUDHURY
June 24, 1932
BHAGWANDAS VRIJBHUKANDAS SHARIFF Vs. NARAN KANJI
April 14, 1932
BHAGWAT SAHAY Vs. KRISHNA SAHAY
December 12, 1932
BHAJANI LAL Vs. SECYOF STATE
June 28, 1932
BHAJJA Vs. MOHAMMAD SAID KHAN
January 25, 1932
BHARMAL TILOKCHAND Vs. BAI VISHNABAI
December 9, 1932
BHAROSA SHUKUL Vs. MTMANBASI KUER
June 14, 1932
BHARSOA SHUKUL Vs. MUSAMMAT MANBASI KUER
June 14, 1932
BHASKARU PANTALU MANIKYASWAMI Vs. MUDAGAL LAKAMMA
January 18, 1932
BHAWANI PRASAD Vs. SECYOF STATE
November 4, 1932
BHIMABAI JIVANGOUDA PATIL Vs. GURUNATHGOUDA, KHANDAPPAGOUDA PATIL
November 4, 1932
BHOLA NATH SIRKAR Vs. HARA DUARI AGARWALLA
July 7, 1932
BHOLA UMAR Vs. MTKAUSILLA
December 2, 1932
BHOLA UMAR Vs. MTKAUSILLA
July 8, 1932
BHUPENDRA NARAIN SINGH Vs. ASHTABHUJA RATAN KUER
February 1, 1932
BHUPENDRA NARAYAN SINHA Vs. MAHARAJ BAHADUR SINHA
May 20, 1932
BHUTNATH TA Vs. BARINDRA NATH BHATTACHARYA
August 29, 1932
BIBI FAKRUBIBI Vs. SAIYAD MAHOMADMIYA BADAMIYA
February 17, 1932
BIDESHI MIAN Vs. EMPEROR
January 6, 1932
BIJOY KRISHNA BASU Vs. BENODE BEHARI PRAMANIK
January 28, 1932
BIJOY SINGH Vs. RAJA KIRTYANAND SINGH
August 4, 1932
BIKRAM SINGH Vs. DIP SINGH
March 18, 1932
BINDESHWARI PRASAD Vs. NANHKU MAHTON
February 15, 1932
BINJRAJ Vs. KISANLAL
September 12, 1932
BIRDHI CHAND JAIPURIA Vs. DARBARI JAYASWAL
June 14, 1932
BISHAMBHAR NATH Vs. ACHAL SINGH
May 23, 1932
BISHNU CHARAN PAL Vs. JOGENDRA KUMAR BHOWMIK
May 2, 1932
BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUS ENDOWMENTS Vs. SREEMATHI RUKMINI ALIAS KUNHIKAVU ALIAS KUTHIRAVATTATH KONGASSERI PUTHUKULANGARA AMMA NEETHIYAR
February 1, 1932
BOGIS MANGATI Vs. APPLAMA
February 23, 1932
BONDADA MANUMALLASWAMI Vs. RINISETTI CHINNA NARAYANASWAMI (DECEASED)
March 2, 1932
BOYMKESH CHATTERJI Vs. EMPEROR
November 29, 1932
BRAJASUNDER DAS Vs. RADHA PRASAD BHAGAT
January 28, 1932
BRAJENDRA KISHORE ROY Vs. ISWAR KAIBARTA
July 6, 1932
BRIJ LAL Vs. EMPEROR
January 11, 1932
BROJENDRA NATH GHOSE Vs. SATISH CHANDRA DAS
July 22, 1932
BUKKAPATNAM TIRUMALA NARASIMHA CHARYULU Vs. SREE RAJAH SABHNADRI APPA RAO BAHADUR ZAMINDAR GARU
August 18, 1932
C G LLOYD Vs. EMPEROR
December 8, 1932
C JAYARAM NAIDU Vs. EMPEROR
April 1, 1932
C R VENKATARAMA AYYAR Vs. BSKRISHNASWAMI CHETTIAR
March 9, 1932
CANTONMENT BOARD Vs. LKANHAIYA LAL
December 15, 1932
CENTRAL BANK OF INDIA LTD Vs. NUSSERWANJI HBHARUCHA
April 18, 1932
CENTRAL CO-OPERATIVE STORES LTD Vs. SANTINIDHAN ROY
April 25, 1932
CHAIRMAN, CHINGLEPUT MUNICIPALITY Vs. MMURUGESA MUDALIAR
July 28, 1932
CHAMPAKLAL RUPCHAND Vs. RAYACHAND THAKORBHAI
February 25, 1932
CHANDERDEO CHAUBE Vs. MEGH NARAIN
July 21, 1932
CHANDRABHAN Vs. RAJKUMAR
June 15, 1932
CHANDRAMANI Vs. MATHURA DATT
November 18, 1932
CHARLES JOHNS Vs. EMPEROR
April 7, 1932
CHARLES S BROWN Vs. ALBERT DONOUGH HANSON
December 2, 1932
CHARTERED BANK OF INDIA Vs. IMPERIAL BANK OF INDIA
June 29, 1932
CHATURBHUJ SINGH Vs. SARADA CHARAN GUHA
May 5, 1932
CHAUBE BHAN DAT Vs. CHUBE MOTI LAL
January 7, 1932
CHAUBE BHAN DATT Vs. CHAUBE MOTI LAL
January 7, 1932
CHAUDHARI KARAN SINGH Vs. LAL SINGH
February 22, 1932
CHAUDHRI GULAB SINGH Vs. RAGHUBIR SARAN
January 8, 1932
CHEENA PENA RENA PERIANAN CHETTI Vs. TALUK BOARD THROUGH ITS PRESIDENT, HOLDING ITS OFFICE WITH IN THE DEVAKOTTAH UNION BOARDLIMITS
March 3, 1932
CHELLA RANGAPPA Vs. YERRAVENKATAGIRI RANGAPPA
September 16, 1932
CHENDRASEKARAN PILLAI Vs. SRINIVASA PILLAI
August 15, 1932
CHHATERBIJAI SINGH Vs. DAMODAR DAS
November 16, 1932
CHHEDI LAL Vs. MTNAFIS FATIMA BEGUM
December 16, 1932
CHHOGAN LAL BAGRI Vs. BEHARI LAL SAHA RAY
July 15, 1932
CHHOTEY LAL PANNA LAL Vs. RKRAILWAY
February 15, 1932
CHINGURUPATI VENKATASUBBA RAO Vs. NARAHARISETTY ANJANEYALU
April 6, 1932
CHINNASWAMI PADAYACHI Vs. DARMALINGA PADAYACHI
March 21, 1932
CHINNIAH ROWTHER Vs. ABMUTHURAMAN CHETTIAR
August 29, 1932
CHINTAKAYALA THAMMAYYA NAIDU Vs. CHINTAKAYALA VENKATARAMANAMMA
February 3, 1932
CHINTAPENTA NARASIMHA RAO Vs. CHINTAPENTA NARASIMHAM
January 25, 1932
CHIRANJI LAL Vs. MAHADEO PRASAD
July 18, 1932
CHITAR SINGH Vs. LLACHMI NARAIN
March 18, 1932
CHITTI BABU MUDALIAR Vs. AVENKATASUBBU MUDALIAR
August 19, 1932
CHITTOORI CHINNAMMI Vs. IMMANNI VENKAYAMMA
November 2, 1932
CHITTYA RANJAN DAS Vs. EMPEROR
December 1, 1932
CHOTU HAJJAM Vs. EMPEROR
February 22, 1932
CHOUTHMAL BHAGIRATH Vs. JOKHI RAM SURAJ MAL
November 6, 1932
CHUNILAL MOTILAL Vs. EMPEROR
March 9, 1932
CHUNNILAL BHAWANIDAS Vs. VITHAL BALAJI KASAR
June 24, 1932
COIMBATORE SRI VENKATACHALAPATHI NIDHI, LTD Vs. GKNANJAPPA GOUNDAN
October 21, 1932
COLLECTOR Vs. P. C. JOGLEKAR
April 9, 1932
COMMISSIONER OF INCOME-TAX Vs. VSKSSOMASUNDARAM CHETTIAR
January 6, 1932
COMMISSIONER OF INCOME-TAX Vs. VTSSEVUGA PANDIA THEVAR
May 11, 1932
COMMISSIONER OF INCOME-TAX Vs. MRSJVSALDHANA
January 18, 1932
COMMISSIONER OF INCOME-TAX Vs. MESSRSBEST AND CO LTD
January 6, 1932
COMMISSIONER OF INCOME-TAX Vs. KSIDDHA GOUDAR AND SONS
January 5, 1932
COMMISSIONER OF INCOME-TAX Vs. FEDINSHAW
March 7, 1932
COMMISSIONER OF INCOME-TAX Vs. TNAMBERUMAL CHETTY AND SONS
August 31, 1932
COMMISSIONER OF INCOME-TAX Vs. MADURA HINDU PERMANENT FUND, LTD
September 28, 1932
COMMISSIONER OF INCOME-TAX, BENGAL Vs. SHAW WALLACE AND COMPANY
March 14, 1932
COMMISSIONER OF INCOME-TAX, BOMBAY Vs. TEJBHANDAS MOTUMAL
December 16, 1932
COMMISSIONER OF INCOME-TAX, C P AND BERAR Vs. S M CHITNAVIS
April 26, 1932
COMMISSIONER OF INCOME-TAX, MADRAS Vs. MADURA HINDU PERMANENT FUND LTD
September 28, 1932
CORPORATION OF CALCUTTA Vs. PROBHAT CHANDRA BARUA
May 24, 1932
CORPORATION OF THE CITY OF MONTREAL Vs. MONTREAL INDUSTRIAL LAND CO LTD
July 28, 1932
CURRIMBHAI ABDULHUSAIN Vs. AHMEDALI LUKMANJI
September 13, 1932
CURRIMBHOY AND CO LTD Vs. L A GREET
November 22, 1932
CURRIMBHOY AND COMPANY Vs. LACREET
November 22, 1932
D N CHATTERJEE AND CO Vs. RAJ KUMAR MANDAL
July 15, 1932
DAKHANI Vs. EMPEROR
July 19, 1932
DAMBAR LAL Vs. BCHAND MAL
March 29, 1932
DAMODAR KESHAV PARASHARAMI Vs. RAMNATH RADHAKISAN
June 24, 1932
DAMODAR NARAYAN CHOUDHURY Vs. EMPEROR
September 30, 1932
DAMODHAR GANGADHAR Vs. VISHWANATH
June 25, 1932
DAMRI CHOUDHRY Vs. NATHUNI MIA
August 26, 1932
DAN SAHAI Vs. JAI RAM SINGH
March 21, 1932
DAULAT RAO Vs. RATANSINGH
September 30, 1932
DAULAT SHAH Vs. PREMCHAND MARWADI
November 14, 1932
DAULATRAJ Vs. KALICHARAN GHOSH
March 21, 1932
DEBENDRA NARAIN ROY Vs. JOGENDRA NARAIN DEB
July 12, 1932
DEBI PRASAD PANDEY Vs. GAUDHARN RAI
April 5, 1932
DEBI PROSHAD KALWAR Vs. EMPEROR
February 3, 1932
DEO NARAYAN MISRA Vs. BHAJAN MAHTON
February 24, 1932
DEOKISHEN Vs. ASARAM
September 5, 1932
DEONANDAN PRASAD Vs. PIRTHI NARAYAN
August 1, 1932
DEVESSEY PATHRAJ KATHAVALA Vs. NEW BOMBAY STEAMSHIPS LTD
April 6, 1932
DEVESSY PATHAJ KATHAVALA BY POWER HOLDER, ANANDAJI MALSI Vs. NEW BOMBAY STEAMSHIPS, LTD, BY THEIR AGENTS MESSRSKERWAR AND CO
April 6, 1932
DEVIDAN SOWCAR Vs. JANAKI AMMAL
January 12, 1932
DEVIKISHAN Vs. CHAMPALAL
January 30, 1932
DHAJU MANDAL Vs. EMPEROR
November 14, 1932
DHANABAGGIAMMAL Vs. MARI AMMAL
March 29, 1932
DHANESWAR RAUT Vs. RAGHUNATH JENA
September 8, 1932
DHANRAJ KESHRIMAL JHALANI Vs. HHWADIA
September 28, 1932
DHANUKDHARI PRASHAD PANDEY Vs. RAMADHIKARI MISSIR
November 18, 1932
DHANUKDHARI SINGH Vs. MSYED RAFIQUI RAHMAN
December 12, 1932
DHANUKHDHARI SINGH Vs. MTBIBI AMMA
December 14, 1932
DHARANI KANTA CHAKRABARTY Vs. EMPEROR
December 7, 1932
DHARNIDHAR SINGHA ROY Vs. SATISH CHANDRA GIRI
April 12, 1932
DHIRAJ LAL-RAM PRASAD Vs. SIR JACOB BEHRENS AND SONS
July 26, 1932
DHIRENDRA NATH MUKHERJEE Vs. NUTBEHARY MUNSHI
December 8, 1932
DHONKAL SINGH Vs. HARBANS LAL
February 6, 1932
DILSUKH RAI BAIJNATH Vs. DWARKA DASS
November 8, 1932
DINAJPUR TRADING AND BANKING CO LTD Vs. PROBHASH CHANDRA SEN
June 27, 1932
DIP NARAIN CHOUDHRY Vs. ADDLDISTMAGISTRATE (IN CHARGE OF THE PATNA MUNICIPALITY)
August 31, 1932
DISTRICT BOARD Vs. BAIJNATH PRASAD
November 11, 1932
DISTRICT BOARD OF FARRUKHABAD Vs. IKHLAQUE HUSAIN
April 14, 1932
DISTRICT LOCAL BOARD OF POONA Vs. VISHNU RAGHOBA WADERKAR
August 2, 1932
DISTRICT SCHOOL BOARD Vs. BHAGWAN VASUDEV MARATHE
April 22, 1932
DOMI LAL SAHU Vs. BIJOY PRASAD SINGH
August 25, 1932
DON CHARLES WEERASEKERA Vs. HETTIGE DON JOHN PEIRIS
December 9, 1932
DUKREEYA MEHRA Vs. MUKTEE MAHRIN
October 3, 1932
DULAHIN JADUNATH KUAR Vs. BISHESHAR BAKHSH SINGH
March 8, 1932
DULARI KOERI Vs. FAUZDAR KHAN
November 15, 1932
DUMPALA VENKANNA Vs. VUTLA SUBBAYYA
September 7, 1932
DURAISWAMI THEVAN Vs. KNKLLAKSHMANAN CHETTIAR
November 11, 1932
DURGA SHANKER Vs. LALA GANGA SAHAI
March 2, 1932
DWARAMPUDI BASIVIREDDI (MINOR) BY MOTHER AND GUARDIAN MANIKYAM Vs. GADI KAMARAJU
September 7, 1932
DWARIKANATH PAR Vs. KRISHNA BARAI
July 26, 1932
DWARKA PRASAD Vs. MTJASODA KUNWAR
November 16, 1932
E C D CRUZ Vs. EMPEROR
September 13, 1932
E CHATHUKUTTY Vs. ERAMAN
September 8, 1932
E R CROFT Vs. SYLVESTER DUNPHY
July 28, 1932
EASTERN DISTILIRIES AND SUGAR FACTORIES LTD Vs. MUNICIPAL COUNCIL
October 5, 1932
EBRAHIM HAJI JUSAB Vs. JAINIBI ANUDDIN
December 12, 1932
EDNA MAY OLIVIA HARDLESS Vs. HAROLD RICHARD HARDLESS
June 10, 1932
EJAZ HUSAIN Vs. GOVIND PERSHAD
December 15, 1932
EMPEROR Vs. RAGHUNATH LAHANUSA WALVEKAR
March 4, 1932
EMPEROR Vs. KRISHNAJI ANANT DANGE
January 26, 1932
EMPEROR Vs. VALLIBHAI IBRAHIM
August 3, 1932
EMPEROR Vs. VASUDEO BALWANT GOGTE
January 6, 1932
EMPEROR Vs. AMIRBI
June 11, 1932
EMPEROR Vs. ZAHIRUS SAYED ALVI
September 20, 1932
EMPEROR Vs. NARAYAN VITHOBA KALAR
October 27, 1932
EMPEROR Vs. HAR PRASAD
April 28, 1932
EMPEROR Vs. GGMUNSHI
January 21, 1932
EMPEROR Vs. RAMRAO MANGESH BURDE
January 29, 1932
EMPEROR Vs. NASHAI SARDAR
May 11, 1932
EMPEROR Vs. DWARIKA NATH GOSWAMI
August 4, 1932
EMPEROR Vs. RAJA RAM
June 2, 1932
EMPEROR Vs. BAI LALI
March 2, 1932
EMPEROR Vs. SHANTARAM RAMA WADKAR
February 2, 1932
EMPEROR Vs. SANJIV RATNAPPA
March 30, 1932
EMPEROR Vs. ALLISAB RAJESAB
August 4, 1932
EMPEROR Vs. TIPPANNA MUSHEPPA KARIGAR
April 21, 1932
EMPEROR Vs. SHRIRANG JAYABA VICHARE
July 14, 1932
EMPEROR Vs. MATHURANATH DE
July 19, 1932
EMPEROR Vs. SARAFAT HUSSAIN
November 18, 1932
EMPEROR Vs. RASHBEHARI LAL
June 28, 1932
EMPEROR Vs. CHITTIRA
July 29, 1932
EMPEROR Vs. RAM CHANDRA SAHU
November 14, 1932
EMPEROR Vs. PANCHANON SARKAR
December 9, 1932
EMPEROR Vs. SUNDAR
December 9, 1932
EMPEROR Vs. MANIBEN LILADHAR KARA
August 19, 1932
EMPEROR Vs. ALLI HASSAN LIMBUVALA
September 28, 1932
EMPEROR Vs. VITHALDAS MOOLJI
January 11, 1932
EMPEROR Vs. PARIMAL CHATTERJEE
July 12, 1932
EMPEROR Vs. RAMCHANDRA GANESH KHADKIKAR
July 21, 1932
EMPEROR Vs. BALKRISHNA HARI PHANSALKAR
July 20, 1932
EMPEROR Vs. GULABCHAND HIRACHAND DOSHI
November 18, 1932
EMPEROR Vs. MIRZA MOHAMMAD IBRAHIM
June 7, 1932
EMPEROR Vs. RAFI MIAN
June 21, 1932
EMPEROR Vs. HOUSABAI BALA SHINDE
June 16, 1932
EMPEROR Vs. TUKARAM KHANDU KOLI
December 6, 1932
EMPEROR Vs. AHMED HASHAM
November 30, 1932
EMPEROR Vs. PARASHRAM BHIKA
December 15, 1932
EMPEROR Vs. DAGADU KONDAJI
November 16, 1932
EMPEROR Vs. MAHOMED YUSUF
December 2, 1932
EMPEROR Vs. HIRA LAL
September 23, 1932
ERRANKI VENKATASUBBA RAO Vs. EMPEROR
August 26, 1932
ERROLL MACKAY Vs. MAHARAJA DHIRAJ KAMESHWAR SINGH
June 16, 1932
EUSUF ALI Vs. EMPEROR
February 1, 1932
FAKIRGOWDA BASANGOWDA PATIL Vs. DYAMAWA GOWDAPPAGOWDA PATIL
December 20, 1932
FALA KRISTA PAL Vs. JAGANNATH MARWARI
March 4, 1932
FAQIR CHAND Vs. KUNDAN SINGH
February 27, 1932
FATTU Vs. EMPEROR
August 30, 1932
FIRM GABRULAL Vs. COURT OF WARDS, BILASPUR
October 19, 1932
FLORENCE A DEEKS Vs. H G WELLS
November 3, 1932
FRANCIS DUKE COBRIDGE SUMNER, OFFG DEPUTY SECRETARY, PORT COMMISSIONERS Vs. JOGENDRA KUMAR ROY
September 30, 1932
FULCHAND DHANRAJ Vs. CLARKE AND SMITH
April 11, 1932
GADAGAMMA VENKATAPATHI Vs. BALIARSIMHUNI SANYASIRAJU
January 27, 1932
GAFUR MOHAMMAD Vs. MOHAMMAD SHARIF
May 10, 1932
GAHUR ALI KARIKAR Vs. SMASIA KHATUN
March 2, 1932
GAJADHAR PRASAD Vs. GAURI SHANKAR
February 29, 1932
GANESH LAL SARAWGI Vs. SANEHI RAM AND ALIAR RAM
September 15, 1932
GANESH PRASHAD Vs. EMPEROR
April 11, 1932
GANGA SAHU Vs. KANHU LAL MARWARI
September 15, 1932
GANGADHAR NARAYAN INAMDAR Vs. PRABUDDHA VASUDEO MOHALKAR
February 26, 1932
GANPAT Vs. NARAYAN
October 25, 1932
GANPATRAO WAGLE Vs. GANGADHARRAO
September 14, 1932
GANPATSAO KALAR Vs. JAGO KALAR
September 16, 1932
GAYESHWAR PRASAD Vs. MUSAMMAT BHAGWATI KUER
November 16, 1932
GEETARANEE DE Vs. NARENDRAKRISHNA DE
July 29, 1932
GEOFFEY CORNWALLIS MONTOGOMERY Vs. SIKDAR IRON WORKS LTD
January 7, 1932
GEORGE ANTHONY HARRIS Vs. MILLICENT SPENCER
August 11, 1932
GHANARAJ Vs. MT. TAPI BAI
November 14, 1932
GHYASUDDIN AHMAD Vs. EMPEROR
February 15, 1932
GIRDHARI AHIR Vs. EMPEROR
January 13, 1932
GIRDHARI LAL Vs. FIRM BISHNU CHAND
January 19, 1932
GIRIBALA DASI Vs. DWARKA NATH MISTRI
February 22, 1932
GIRIBALA DASI Vs. MADER GAZI
June 15, 1932
GIRWAR NARAYAN MAHTON Vs. KAMLA PRASAD
October 21, 1932
GOBARDHAN BEHARI BOSE Vs. SARAT CHANDRA BHATTACHARJEE
July 6, 1932
GOBARDHAN DAS Vs. DAU DAYAL
February 3, 1932
GOBARDHAN DAS Vs. AFZAL HUSAIN
January 29, 1932
GOBARDHANDAS Vs. GOPALDAS MODI
April 29, 1932
GOKULDAS Vs. RADHAKRISHAN LAD
September 17, 1932
GOLAM ASPHIA Vs. EMPEROR
January 19, 1932
GOLAM RAHAMAN KHAN Vs. KALI PADA MANNA
April 15, 1932
GOLAM RAHMAN KHAN Vs. EMPEROR
April 6, 1932
GOLAP ALI Vs. EMPEROR
August 31, 1932
GOPAL Vs. EMPEROR
February 12, 1932
GOPAL CHANDRA BOSE Vs. UMA KANTA BOSE
August 11, 1932
GOPAL UKERA Vs. BNRY CO LTD
February 18, 1932
GOPALJI CHAUDHURI Vs. SUMRIT MANDAR
August 4, 1932
GORACHAND BARHAL Vs. MOHITKRISHNA KUNDU
June 1, 1932
GORAKHRAM SADHURAM Vs. PIROZSHA MANECKJI JAVERI (NO1)
July 1, 1932
GORAKHRAM SADHURAM Vs. PIROZSHAH MANECKJI JAVERI (NO2)
July 15, 1932
GORDHANDAS CHHOTALAL SHETH Vs. MAHANT SHRI RAGHUVIRDASJI GANGARAMJI
February 5, 1932
GOURI KINKAR BHAKAT Vs. RADHA KISSEN COTTON MILLS
August 4, 1932
GOURI SANKAR RAM KUMAR Vs. SASHI BHUSAN DAS BAIRAGYA
December 9, 1932
GOVERNMENT OF BENGAL Vs. ALIMANDI
November 17, 1932
GOVIND DHONDSHET KOLWANKAR Vs. CHIPLUN MUNICIPALITY
February 11, 1932
GOVINDA NATTAR Vs. MURUGESA MUDALIAR
March 3, 1932
GOVINDARAJA PILLAI Vs. MANGALAM PILLAI
August 2, 1932
GRESHAM LIFE INSURANCE SOCIETY, LTD Vs. COLLECTOR OF ETAWAH
June 16, 1932
GULAB CHAND RANKA Vs. MUSAMMAT KALABATI SARKARIN
May 4, 1932
GULABSINGH NANAK Vs. (CHOWDHRY) AJMERSINGH BHOJRAJ
October 26, 1932
GUNTUR COTTON, JUTE AND PAPER MILLS CO LTD, GUNTUR Vs. (PYDAH) VENKATACHALAPATI
July 28, 1932
GUNTUR COTTON, JUTE AND PAPER MILLS COMPANY, LIMITED Vs. PYDAH VENKATACHALAPATI
July 28, 1932
GURA SAHU Vs. TANGI KRISHNAMMA
February 2, 1932
GURURAO NARSINGRAO DESAI Vs. RAMCHANDRA SHRINIVASRAO DESAI
September 21, 1932
GURUSAMY GOUNDAN Vs. SIVANMALAI GOUNDAN
September 12, 1932
H G BOLTON Vs. EMPEROR
December 19, 1932
H HAMID Vs. (MAULVI) ABDUL GHANI
September 16, 1932
H V LOW AND CO LTD Vs. PULINBIHARILAL SINGHA
April 5, 1932
HAJI MOHAMMAD AFZAL KHAN Vs. MALIK ABDUL RAHMAN
July 14, 1932
HALEMABI Vs. ARDESHIR BCURSETJI
December 6, 1932
HAMID KHAN Vs. EMPEROR
June 15, 1932
HAMIDMIYA SARFUDDIN Vs. NAGINDAS JIVANJI
September 16, 1932
HANIF Vs. EMPEROR
July 6, 1932
HANSRAJ GUPTA Vs. OFFICIAL LIQUIDATORS, DEHRA-DUN ELECTRAMWAY CO
December 16, 1932
HANSRAJ GUPTA Vs. N P ASTHANA
July 28, 1932
HANSRAJ GUPTA Vs. DEHRA DUN-MUSSOORIE ELECTRIC TRAMWAY CO LTD
December 16, 1932
HANSRAJ GUPTA Vs. N. P. ASTHANA
April 25, 1932
HANUMAN SARMA Vs. EMPEROR
June 10, 1932
HAR PRASAD Vs. (FIRM) BHAGWATI PRASAD RAM SARUP
November 18, 1932
HARAKH CHAND Vs. MTSAJIDA BEGUM
January 21, 1932
HAREKRISHNA DATTA Vs. GOURHARI SETNA PODDAR
February 23, 1932
HARENDRA CHANDRA DAS Vs. NANDA LAL ROY
June 2, 1932
HARI NATH Vs. KULESH CHANDRA GHOSE
December 14, 1932
HARIDAS SADHU KHAN Vs. ISWAR RATNESWAR
May 24, 1932
HARIDASI DEBI Vs. SAJANI MOHAN BATABYAL
March 8, 1932
HARIHARAN PATTAR Vs. PACHUVEETTIAL NARAYANA MENON
December 1, 1932
HARIMAL Vs. EMPEROR
December 9, 1932
HARIS CHANDRA Vs. EMPEROR
September 27, 1932
HARNAM CHANDAR Vs. RUP CHAND
January 26, 1932
HARSAMUKHI DASI Vs. PARSURAM BIDHAR
March 29, 1932
HATEM ALI DAFADAR Vs. EMPEROR
February 16, 1932
HATU NAIK Vs. EMPEROR
May 23, 1932
HAZARIMAL Vs. DAMA
November 7, 1932
HEMANTA KUMARI DEBI Vs. SEFATULLA BISWAS
July 22, 1932
HIKAYAT SINGH Vs. EMPEROR
January 27, 1932
HIRA LAL MONDAL Vs. BURMAH SHELL OIL STORAGE AND DISTRIBUTING COOF INDIA LTD
August 3, 1932
HIRA SINGH Vs. CHANDAN SINGH
May 6, 1932
HIRALAL GHOSE Vs. SHEIKH IMANUDDI
January 29, 1932
HIRALAL KANHAIYALAL Vs. KRIPALSINGH SUNDERSINGH
August 30, 1932
HIRALAL MURARKA Vs. MANGTULAL BAGARIA
April 15, 1932
HIRALAL SARDA Vs. EMPEROR
March 9, 1932
HIRALAL THAKOREDAS PAREKH Vs. CHHOTALAL MULCHAND
September 26, 1932
HIRAMBHO NATH BANERJI Vs. SAROJINI DEVI
July 18, 1932
HIS HOLINESS LAKSHMINDRA TIRTA SWAMIYAR Vs. PRESIDENT OF THE BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUS ENDOWMENTS
October 25, 1932
HRIDOY RANJAN SEN Vs. MYMENSINGH MUNICIPALITY
June 30, 1932
HUSHENSAB RAJESAB ALLABAXAR Vs. BASAPPA PURADAPPA HALLIKERI
June 24, 1932
I N SILAS Vs. CORPORATION OF CALCUTTA
August 12, 1932
IBRAHIM ALI Vs. AHSAN HUSSAIN
February 18, 1932
IN RE: A RAMANNA Vs. STATE
November 17, 1932
IN RE: A REFERENCE UNDER SECTION 57(1)(B) OF STAMP ACT Vs. STATE
January 26, 1932
IN RE: A S RADHAKRISHNA AIYAR Vs. STATE
January 28, 1932
IN RE: ANANDA BAZAR PATRIKA AND SATYENDRA NATH MAZUMDAR Vs. STATE
August 2, 1932
IN RE: ANUKUL CHANDRA PARIHAL; DAINIK NAYAK AND SWADESH PRESS Vs. STATE
December 22, 1932
IN RE: ARUNACHALA REDDI Vs. STATE
January 25, 1932
IN RE: ATHI AMBALAGARAN Vs. STATE
February 12, 1932
IN RE: B BHAGWATI PRASAD RAIS Vs. STATE
January 15, 1932
IN RE: B, A PLEADER AND M, A MUKHTAR Vs. STATE
August 17, 1932
IN RE: BABU AWADH BIHARI LAL, MUKHTAR Vs. STATE
August 16, 1932
IN RE: BHOGOLE CHINA SOMAYYA Vs. STATE
October 13, 1932
IN RE: BOGI REDDI ANKAMMA Vs. STATE
September 2, 1932
IN RE: CHILUKURI RAMAYYA Vs. STATE
July 26, 1932
IN RE: CHINTAPATLA VENKATANARASIMHA RAMCHANDRA RAO Vs. STATE
October 4, 1932
IN RE: COOK AND KELVEY Vs. STATE
February 2, 1932
IN RE: D, A PLEADER Vs. STATE
August 16, 1932
IN RE: GEDALU NARAYANA Vs. STATE
April 19, 1932
IN RE: INCORPORATION OF SWADESHI COTTON MILLS COMPANY LTD Vs. STATE
January 26, 1932
IN RE: JAI DAYAL MADAN GOPAL OF BENARES Vs. STATE
April 22, 1932
IN RE: JANASAKTI OF SYLHET Vs. STATE
June 2, 1932
IN RE: KALLAM NARAYANA Vs. STATE
April 25, 1932
IN RE: KESHABLAL DHAR Vs. STATE
June 28, 1932
IN RE: KRISHNA LAL SEAL Vs. STATE
July 19, 1932
IN RE: L C DE SOUZA Vs. STATE
February 12, 1932
IN RE: LAKHANSAWRA Vs. STATE
July 5, 1932
IN RE: M K PANDURANGA MUDALI Vs. STATE
September 26, 1932
IN RE: M MOUNAGURUSWAMI NAICKER Vs. STATE
November 24, 1932
IN RE: MAROMMA Vs. EMPEROR
August 8, 1932
IN RE: MAROMMA Vs. STATE
August 8, 1932
IN RE: MATTER OF AND ADVOCATE OF BENARES Vs. STATE
May 26, 1932
IN RE: MAZUMDAR SOBHANADRI RAO PANTULU GARU Vs. STATE
August 30, 1932
IN RE: MODALI LAKSHMI NARASIMHAM SARMA Vs. STATE
November 24, 1932
IN RE: MR H PLEADER Vs. STATE
November 24, 1932
IN RE: MRINAL KANTI GHOSE, KEEPER OF THE AMRITA BAZAR PATRIKA PRESS AND TARIT KANTI BISWAS, PUBLISHER OF THE NEWSPAPER AMRITA BAZAR PATRIKA Vs. STATE
August 18, 1932
IN RE: N. H. LOKRE PLEADER Vs. STATE
August 18, 1932
IN RE: NARAIN DAS MOHAN LAL Vs. STATE
May 5, 1932
IN RE: NARAIN-DAS MOHAN LAL OF BENARES Vs. STATE
May 5, 1932
IN RE: NARAYANA IYER Vs. STATE
September 13, 1932
IN RE: NARAYANASWAMY PADAYACHI Vs. STATE
November 3, 1932
IN RE: NUKALA VENKATANANDAM Vs. STATE
October 5, 1932
IN RE: P S ANANTANARAYANAN Vs. STATE
October 25, 1932
IN RE: PACHAIMUTHU ALIAS CHINNAPAYYAN Vs. STATE
January 21, 1932
IN RE: PENDYALA NARASANNA Vs. STATE
September 30, 1932
IN RE: PORT SAID SALT ASSOCIATION, LTD Vs. STATE
February 5, 1932
IN RE: R A PLEADER Vs. STATE
December 16, 1932
IN RE: R A PLEADER Vs. STATE
November 4, 1932
IN RE: R P O HEARN Vs. STATE
November 8, 1932
IN RE: R V A STOCK Vs. STATE
February 15, 1932
IN RE: RATHINAM PILLAI Vs. STATE
February 12, 1932
IN RE: SECY OF STATE Vs. STATE
October 7, 1932
IN RE: SUPPUTHAYAMMAL Vs. STATE
February 12, 1932
IN RE: SURAJ BHAN UGARSEN Vs. STATE
March 4, 1932
IN RE: SYAMO MAHA PATRO Vs. STATE
February 11, 1932
IN RE: T BALAJI RAO NAIDU GARU Vs. STATE
August 30, 1932
INAYAT HUSAIN Vs. BASHIR AHMAD
February 19, 1932
INDARJIT SINGH Vs. JADDU
November 7, 1932
INDIRA RANI GHOSE Vs. AKHOY KUMAR GHOSE
October 13, 1932
IRPAN ALI LASKAR Vs. JOGENDRA CHANDRA DAS PATNI
January 14, 1932
ISHVAR SANGAPPA GURLINGAPPA Vs. RAMRAO BHAGWANTRAO INAMDAR
February 12, 1932
ISHWARANADA BHARATHI SWAMI Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS
February 22, 1932
ISIDORE FERNANDO Vs. THOMMAI ANTONI MICHAEL FERNAND
December 9, 1932
ISMAIL HAJI NANA MAFAT Vs. BOMBAY BARODA AND CENTRAL INDIA RAILWAY
March 17, 1932
ISMAILJI MAHOMEDALLI BOHORI Vs. DISTRICT DEPUTY COLLECTOR
March 31, 1932
ISRAIL Vs. EMPEROR
January 14, 1932
J AGARWALA Vs. EMPEROR
January 14, 1932
J C GALSTAUN Vs. PROFULLA KUMAR DE
March 9, 1932
J H PATTINSON Vs. BINDHYA DEBI
December 15, 1932
J J MARTIS Vs. CUTHBERT D SOUZA
January 15, 1932
J K SINHA Vs. HEMANTA KUMAR SINHA
March 1, 1932
J RAMA RAO Vs. KATTA VENKATANNAGIRI SRINIVASIAH
January 18, 1932
JADUNANDAN PRASAD BHAGAT Vs. WAJID ALI MIAN
January 29, 1932
JADUNI PANDE Vs. SHEONANDAN PANDE
March 11, 1932
JAG NARAIN PANDE Vs. MATA BADAL
April 10, 1932
JAGADISH NARAIN TEWARY Vs. EMPEROR
March 2, 1932
JAGAN NATH TRIPATHI Vs. EMPEROR
August 12, 1932
JAGANNATH MISRA Vs. EMPEROR
August 29, 1932
JAGANNATH RAO DANI Vs. RAMBHAROSA
November 29, 1932
JAGAT KISHORE ACHARYA Vs. KAMARUDDIN
May 24, 1932
JAGDISH NARAIN Vs. HAZARI LAL
January 7, 1932
JAGMOHAN SINGH Vs. EMPEROR
April 6, 1932
JAGMOHAN SURAJMAL MARWADI Vs. VENKATESH GOPAL RANADE
September 5, 1932
JAHURDAN GARIB KHAN Vs. SAKINA BIBI
May 26, 1932
JAI KARAN Vs. PANCHAITI AKHARA CHOTA NAYA UDASI NANAK SHAHI
June 28, 1932
JAI KRISHNA Vs. BABU
February 29, 1932
JAICHAND SOMCHAND SHAH Vs. VITHAL BAJIRAO MARATHE
August 18, 1932
JAMNADAS PARBHUDAS Vs. BAI SOONABAI
January 20, 1932
JAMUNA PROSAD SINGH Vs. (BAHURIA) RAM SAKHI KUER
February 29, 1932
JANAKI NATH NANDI Vs. AMARENDRA NATH BISWAS
August 16, 1932
JANKI MAHTON Vs. BAIJ NATH PRASAD SINGH
November 30, 1932
JANKI SARAN SAHI Vs. RAMBABADUR SAHI
August 16, 1932
JANMEJOY PATI Vs. GOPINATH BHARTHI
September 7, 1932
JATHALI BHUL Vs. NADIA
February 10, 1932
JAUHARI Vs. TUNDAY
June 7, 1932
JAVVAJI VENKATARATNAMMA Vs. JAVVAJI SEETARATNAM
February 15, 1932
JAYANTILAL HIRALAL AND CO Vs. WAMAN NARAYEN VELINKAR
February 18, 1932
JEEVAKORE BHAI Vs. KRISHNADOSS PARAMANANDADOSS
April 25, 1932
JEHANGIR SHAPOORJI TARAPOREVALA Vs. REVEREND SAVARKAR
June 27, 1932
JEHANGIR SHAPOORJI TARAPOREVALA Vs. REVEREND , SECRETARY OF THE BOMBAY TRACT AND BOOK SOCIETYSAVARKDR
June 27, 1932
JHAVERBHAI HATHIBHAI PATEL Vs. KABHAI BECHER PATEL
July 19, 1932
JHUM LAL Vs. SHAM NARAYAN SINGH
September 13, 1932
JIA BAI Vs. JOHARMULL BOTHRA
April 14, 1932
JITAN SINGH Vs. SECYOF STATE
January 11, 1932
JITENDRA NATH GHOSH Vs. CHIEF SECRETARY TO THE BENGAL GOVERNMENT
July 19, 1932
JITMAL RAM GOPAL Vs. NATHU RAM
March 1, 1932
JIVANLAL NARSI Vs. PIROJSHAW RVAKHARIA AND CO
September 26, 1932
JIVANLAL VRAJRAI DESAI Vs. VRAJLAL POCHALAL PATEL
September 23, 1932
JIVRAJ JOHARMAL Vs. LALCHAND SHREEKISON AND CO
March 15, 1932
JNANENDRA MOHAN BHADURI Vs. RABINDRA NATH CHAKRAVARTY
December 19, 1932
JNANENDRA PRASAD BOSE Vs. GOPAL PRASAD SEN
November 10, 1932
JNANENDRAKUMAR RAY Vs. DILEEPKUMAR RAY
June 17, 1932
JODHI UJJAR GOND Vs. EMPEROR
August 1, 1932
JOGENDRA MOHAN GUHA Vs. EMPEROR
September 1, 1932
JOGENDRA NARAIN SINGH Vs. RADHA PROSAD SINGH
September 1, 1932
JOGENDRA NATH SAHA Vs. RAI KISHORI DASI
March 1, 1932
JOGENDRANATH DAS Vs. DAMODARDAS KHANNA
July 8, 1932
JOGES CHANDRA KHASNAVIS Vs. PRASANNA KUMAR MAJUMDAR
January 18, 1932
JOGESH CHANDRA MAJUMDAR Vs. DURGA MOHAN CHAKRABARTY
February 17, 1932
JOGESH CHANDRA SAHA Vs. MONINDRA NARAIN CHAKRAVARTY
January 26, 1932
JOHARMULL CHIMANLAL AND CO Vs. ISWARDAS AGARWALLA
January 5, 1932
JOINT AGENTS, I G N AND RY CO AND R S N CO LTD DIGHA Vs. CHANDRA KETU NARAIN SINGH
December 13, 1932
JOTINDRA NATH ROY CHOWDHURY Vs. RAJ LAKSHMI DEBI
December 5, 1932
JUJISTI MAHAPATRO Vs. KORADA MAGATA PATRO
November 8, 1932
JUTHI UPADHYA Vs. KESHO PRASAD SINGH
March 8, 1932
K B SETH SORABJEE Vs. SETH DWARKADAS RANCHHODDAS
May 24, 1932
K C ETHIRAJULU CHETTIAR Vs. OFFICIAL RECEIVER
October 3, 1932
K N GURUSWAMI Vs. MUHAMMAD KHAN SAHIB
August 9, 1932
K RAMASWAMI NAICKER Vs. SECYOF STATE
September 1, 1932
K T K A ALAGAPPA CHETTIAR Vs. EMPEROR
April 5, 1932
K V SRINIVASATHATHACHAR Vs. NARAVALUR SRINIVASATHATHACHAR
August 26, 1932
KABEDALI MANDAL Vs. DASURA MURA
May 4, 1932
KADER BUX OMER HYAT Vs. BUKT BEHARI
February 2, 1932
KAILASH CHANDRA Vs. EMPEROR
June 10, 1932
KAILASH CHANDRA DAS Vs. SMKANCHANI DASSYA
May 25, 1932
KAKRAUL CO-OPERATIVE SOCIETY Vs. DURGANAND JHA
May 5, 1932
KALAP CHAUDHURI Vs. SITAB CHAND
August 18, 1932
KALI CHARAN SINGH Vs. JANAK DEO SINGH
May 25, 1932
KALI CHARAN SINGHA Vs. BIBHUTI BHUSAN SINGHA
June 8, 1932
KALI PROSAD SINGH Vs. MAKUTDHARI PROSAD SINHA
December 8, 1932
KALIRAM MAJUMDAR Vs. DULALRAM CHOUDHURY
December 22, 1932
KALLAN Vs. MOHAMMAD NABI KHAN
November 29, 1932
KALU RAM Vs. BABU LAL
April 22, 1932
KALU RAM Vs. SHEONAND RAI JOKHI RAM
February 22, 1932
KALURAM Vs. EMPEROR
June 8, 1932
KAMESHWAR SINGH BAHADUR Vs. RAMJIWAN SAHU
March 4, 1932
KANAI DAS MOHANTA Vs. NARAYANGANJ MUNICIPALITY
December 13, 1932
KANAI LAL MISRA Vs. RAM NIBASH BAJAJ
May 26, 1932
KANAUJI LAL Vs. CHIRANJI LAL
June 13, 1932
KANHAI LAL Vs. LAKSHMICHAND OSWAL
October 26, 1932
KANHAIYA LAL Vs. MTMACHADEI
January 22, 1932
KANHAIYA LAL Vs. GOBIND PRASAD
December 2, 1932
KANJI AND MOOLJI BROTHERS Vs. TSHANMUGAM PILLAI
April 28, 1932
KANKU SARDAR Vs. SHAFIJADDI
March 17, 1932
KANNHAIYALAL Vs. BAIJNATH MAHESRI
December 3, 1932
KANNUSAMI CHETTI Vs. MRAHIMAT AMMAL
October 11, 1932
KANTI CHANDRA TARAFDAR Vs. RADHARAMAN SIRKAR
June 17, 1932
KARAN SINGH Vs. SADHO RAM
July 8, 1932
KARINGALI THENDAMBALATH KARNAVAN Vs. KARLINGALI THENDAMBALATH GOVINDAN NAMBI
September 7, 1932
KARNANI INDUSTRIAL BANK LTD Vs. RANJAN
April 26, 1932
KAROL PULIKKOTTUKANDI GOVINDAN NAIR (DECEASED) Vs. KILIYANAMKANDI VATAKKE KAITHOTT THATTAKANDIYIL MADHAVI
March 8, 1932
KARU MAHTO Vs. EMPEROR
March 15, 1932
KARUPPAYEE AMMAL BY AGENT S N SANKARALINGA SWAMI NAICKER Vs. KATTARI NAGAYYA KAMARAJENDRA RAMASWAMI PANDIYA NAYAKKAR AVL
January 29, 1932
KARUPPAYYA NADAR THROUGH HIS AUTHORISED AGENT RATNASAMI NADAR Vs. PONNUSWAMI NADAR
October 19, 1932
KARUVEEPPIL VEERA VUNNI S YOUNGER BROTHER AHAMMAD KUTTY Vs. KOTTAKKAT KUTTU
August 18, 1932
KASHEM ALI Vs. EMPEROR
May 12, 1932
KASHI PRASAD Vs. CHHABI LAL
November 3, 1932
KATAMREDDI RAMIREDDI Vs. (PADERALA) SREERAMULU REDDI
September 9, 1932
KATWAROO RAI Vs. EMPEROR
April 22, 1932
KAUL AHIR Vs. EMPEROR
August 30, 1932
KAULASHIA Vs. EMPEROR
January 29, 1932
KEDAR NATH GOENKA Vs. CHANDRA MAULESHWAR PRASAD SINGH
March 10, 1932
KESHAB RAI JIEU THAKUR Vs. JYOTI PROSAD SINGHA DEO
April 21, 1932
KESHAV MADHAVRAO DESHMUKH Vs. BALAJI VASUDEO ATHAVALE
February 18, 1932
KESHO PRASAD SINGH Vs. JAGDEO LAL
September 27, 1932
KHAJEH HABIBULLAH Vs. ABDUL KARIM ABU AHMED KHAN
November 18, 1932
KHEMCHAND RAMDAS Vs. COMMISSIONER OF INCOME-TAX, BOMBAY
December 15, 1932
KHETRA MOHAN MITRA Vs. SMNALINI BALA DASSI
March 15, 1932
KHIM CHAND Vs. KESHAR SINGH
November 25, 1932
KHORSHED ALI BEPARI Vs. PROBHAT CHANDRA DAS
July 15, 1932
KHUDIRAM Vs. SHOMNATH BANERJEE
February 28, 1932
KHUNDAN LAL SINGH Vs. NAFIZUDDIN
August 30, 1932
KHURSHID CHIK Vs. RANIGANJ MUNICIPALITY
May 24, 1932
KING Vs. B C FIR AND CEDAR LUMBER CO , LTD
March 8, 1932
KIRON SOSHI DASI Vs. OFFICIAL ASSIGNEE OF CALCUTTA
April 22, 1932
KIRTYANAND SINGH Vs. PRITHI CHAND LAL CHAUDHURY
November 22, 1932
KISANLAL MAHAAND Vs. PAIKU KUNBI
September 10, 1932
KISHAN CHAND Vs. LACHHMI CHAND
May 27, 1932
KISHAN LAL BABU LAL Vs. RAM CHANDRA
December 19, 1932
KISHORE LAL Vs. BALKISHAN
June 16, 1932
KODUKULLA KAMAYYA BHAKTA (DECEASED) Vs. KODUKULLA CHINA SOORANNA
December 13, 1932
KOLIPAKAM PENCHELU VARADAPPA RAO Vs. CHITOOR MAHADEVIAH
August 4, 1932
KOMARASWAMI PILLAI Vs. SRI SOUNDARESWARASWAMI TEMPLE
February 26, 1932
KONDU RAMJI ANDHERA Vs. MAHADEV GOPAL GOKHALE
January 27, 1932
KORAGA GOWDA Vs. SOMAPPA GOWDA
August 18, 1932
KOTTA NAGARATTAMMA Vs. IMMADI NAGAYYA
November 4, 1932
KOTTAMASU VENKATARATNAM Vs. POLISETTY BUTCHAYYA
November 1, 1932
KOVURU SUBBAYYA Vs. PETA VEERAYA
July 25, 1932
KR AMBA SAHAI Vs. NATHU
July 21, 1932
KR BHAGWANT SINGH Vs. BHAO SINGH
January 12, 1932
KRIPA RAM Vs. KUNWAR BAHADUR
January 4, 1932
KRISHNA KURUP Vs. MAMMAD
February 12, 1932
KRISHNA MURARI LAL Vs. DIXIT CHATURBHUJ
June 6, 1932
KRISHNA PADA CHATTERJEE Vs. SMMANADA SUNDARI GHOSE
February 5, 1932
KRISNABAI Vs. FRAMROZ EDULJI DINSHAW
January 15, 1932
KSHETRA MOHAN PAL CHOUDHURY Vs. TUFANI TALUKDAR
May 31, 1932
KSHITISH CHANDRA ROY Vs. EMPEROR
February 4, 1932
KULACHANDRA GHOSH Vs. JOGENDRA CHANDRA GHOSH
July 20, 1932
KULDIP DAS Vs. EMPEROR
April 8, 1932
KUMARASAMI MUDALIAR Vs. NARAYANSAMI
January 29, 1932
KUMARASWAMI MUDALI, MINOR, BY NEXT FRIEND GANAPATHI MUDALI Vs. MUNIRATNA MUDALI AND THE BOARD OF REVENUE
March 7, 1932
KUNJ BEHARI BASACK Vs. PULIN KRISHNA ROY
January 5, 1932
KUNJ BEHARI SINGH Vs. BINDRA SAHU
December 19, 1932
KUPPUSWAMI MUDALI Vs. EMPEROR
January 28, 1932
L BISHAMBHAR NATH Vs. AGRA ELECTRIC STORE LTD
February 10, 1932
L JAGANNATH PRASAD Vs. CHUNNI LAL
June 23, 1932
L JOTI PRASAD Vs. BHAR PRASAD
April 4, 1932
L RAM CHARAN LAL Vs. MTHANIFA KHATUN
April 14, 1932
L SHANTILAL Vs. AGHA DOST MOHAMMAD KHAN
June 22, 1932
L. S. TOMAR Vs. HARIDASS JAGANNATH PRASAD
February 17, 1932
LACHMAN SINGH Vs. SURENDRA BAHADUR SINGHA
June 21, 1932
LACHMI LAL Vs. GANESH CHAMAR
April 5, 1932
LAKSHMAN MORSHET MAPUSKAR Vs. GANGARAM NARAYAN GUDEKAR
March 31, 1932
LAKSHMAN RAMCHANDRA PHATAK Vs. SHRIDHAR WAMAN JOSHI
September 15, 1932
LAKSHMANA DORAI Vs. ARUNAGIRI CHETTY
March 16, 1932
LAKSHMI NARAIN RAI Vs. DIP NARAIN RAI
December 21, 1932
LAKSHMI SHANKAR KANJI RAWAL Vs. GRESHAM LIFE ASSURANCE SOCIETY LTD
April 5, 1932
LAL BAHADUR Vs. EMPEROR
February 3, 1932
LAL INDRA SHAH Vs. SHEOSHANKAR
March 8, 1932
LAL SINGH Vs. GULAB RAI
December 23, 1932
LALIT MOHAN RAY Vs. KALI MOHAN SAHA
December 13, 1932
LALITA PRASAD CHAUDHURY Vs. SARNAM SINGH
December 14, 1932
LALTA PRASAD Vs. GAJADHAR SHUKUL
December 23, 1932
LALTA PRASAD Vs. KIFAYAT HUSAIN
December 15, 1932
LARAITI Vs. CHSHIAM SUNDER LAL
April 5, 1932
LASA DIN Vs. MT GULAB KUNWAR
June 21, 1932
LASSOO AND SONS Vs. KRISHNA BAHADUR NEPALI
June 28, 1932
LAXMAN MADHOJI KUNBI Vs. DHAMORI CO-OPERATIVE CREDIT SOCIETY
July 19, 1932
LAXMI NARAIN Vs. EMPEROR
June 20, 1932
LAXMINARAYAN Vs. NIYAMAT MASJID
July 21, 1932
LIGHT OF ASIA INSURANCE COMPANY LTD Vs. BAI CHANCHAL
February 5, 1932
LILADHAR UTTAMCHAND MARWADI Vs. NAGO AND ANOTHER
August 23, 1932
LOCAL GOVERNMENT Vs. NAINSUKH TELI
September 28, 1932
LOCAL GOVERNMENT Vs. NUSARWANJI
March 9, 1932
M AMIR HASAN KHAN Vs. HMOHAMMAD NAZIR HASAN
January 18, 1932
M CHENGAYYA PANTULU, COMMISSIONER, REPRESENTING THE BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS Vs. MEDARAMETLA KOTAYYA
August 18, 1932
M G DESAI Vs. EMPEROR
May 2, 1932
M KUNJU NAIR Vs. NARAYANAN NAIR
April 29, 1932
M N SCHAMNAD Vs. MNRAMA RAO
October 17, 1932
M RAMAKRISHNA REDDI Vs. REDDIVARI NARASIMHA REDDI
March 2, 1932
M S M M MEYYAPPA CHETTIAR Vs. COMMISSIONER OF INCOME-TAX, MADRAS
August 30, 1932
M SHANMUGA MUDALIAR Vs. SSUBBARAYA MUDALIAR
September 15, 1932
M V K VENKATARAMAN Vs. SSIVAGURUNATHA CHETTIAR
January 5, 1932
M V SUNDARESA AIYAR FOR HIMSELF AND AS OFFICIAL RECEIVER OF THE ESTATE OF PAKALA VENKATA RAO Vs. PAKALA SUBBA RAO
September 5, 1932
MABAJJAN BIBI Vs. EMPEROR
April 7, 1932
MAGANBHAI NATHABHAI Vs. DINKARRAO NDESAI
March 4, 1932
MAHABALI PRASAD Vs. HNPALMER
April 1, 1932
MAHABIR PERSHAD Vs. CHITTOO LAL
February 12, 1932
MAHABIR TEWARY Vs. CHHATHU TEWARY
March 1, 1932
MAHAMMAD FAZLUL KARIM Vs. AHMAD MAHAMMAD PARUK
August 22, 1932
MAHAMMAD MEHAR TALUKDAR Vs. RASH BEHARI MAJUMDAR
February 23, 1932
MAHARAJADHIRAJ OF DARBHANGA Vs. COMMISSIONER OF INCOME-TAX
April 22, 1932
MAHARAJAH OF PITTAPURAM Vs. RAVU VENKATA MAHIPATI GANGADHARARAMARAO
April 29, 1932
MAHENDRA LAL BOSE Vs. GOPAL CHANDRA DEY
May 5, 1932
MAHOMED ALI Vs. EMPEROR
January 14, 1932
MAHOMED MAIJADDIN KHAN Vs. JANAKIBALLAV DUTTA
August 16, 1932
MAHOMMAD SALIMULLAH KHAN Vs. KHALILURRAHMAN KHAN
January 2, 1932
MAHOMMAD WASIR Vs. SKMAJID
May 24, 1932
MAHTAB SINGH Vs. COLLECTOR OF SAHARANPUR
April 21, 1932
MAIYARJAN BIBI Vs. ABDUL SHEK
July 11, 1932
MAJHLI DULLAYA Vs. MUNNA LAL
April 8, 1932
MAJIDAN BEWA Vs. BASANTA KUMAR BASU
December 19, 1932
MAKHAN LAL LAHA Vs. NAGENDRA NATH ADHICARY
July 19, 1932
MAKHAN LAL PAL Vs. SAKHI
December 8, 1932
MAKKHAN LAL Vs. MTSARDAR KUNWAR
February 4, 1932
MALLANGOUDA LINGANGOUDA PATIL Vs. DUNDAPAGOUDA MALLANGOUDA PATIL
February 26, 1932
MANEKLAL HARILAL Vs. MANEKLAL GORDHAN
February 12, 1932
MANGAL MISIR Vs. RAMLAGAN MISIR
May 20, 1932
MANI RAM Vs. BADRI DAS-BEHARI LAL
December 15, 1932
MANIKLAL VARMA Vs. KHUSHAL MALI
December 8, 1932
MANIKYA NAYANIM VARU Vs. LAKSHMINARASIMHA SASTRULU
April 6, 1932
MANILAL LALLUBHAI Vs. BHARAT SPINNING AND WEAVING CO LTD
March 24, 1932
MANLADINA AYUB SHOP, AKOLA Vs. SUHHDEO DATTAJI
July 12, 1932
MANMATHA NATH Vs. RAKHAL CHANDRA MANDAL
January 28, 1932
MANMATHA NATH BISWAS Vs. EMPEROR
December 2, 1932
MANMATHA NATH KOER Vs. MAHADEB GHOSE
March 10, 1932
MANNALURI YEGNANARAYANAMURTHI Vs. MUNNALURI BALAKRISHNAYYA
December 15, 1932
MANNULAL Vs. NANHELAL
August 26, 1932
MANO MOHAN NEOGY Vs. SURENDRA KUMAR RAY CHOWDHURY
June 9, 1932
MARA RAMANARASU Vs. MATTA VENKATA REDDI (DIED) REPRESENTED BY THEIR MOTHER AND GUARDIAN MATTA ADEMMA
March 24, 1932
MARGHABHAI VALLAVBHAI Vs. MOTIBHAI MITHABHAI
March 1, 1932
MARIAPPAN Vs. NALLA SEVUGAN SERVAI
October 25, 1932
MARINA NARASANNA Vs. STATE
March 9, 1932
MARUKKOLANDAYAMMAL Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF SALEM
March 16, 1932
MATTAPALLI VENKATARATNAM Vs. TOTA VARAHALIAH
April 27, 1932
MATTE MANDAL Vs. EMPEROR
February 24, 1932
MAUNG SEIN DONE Vs. MA PAN NYUN
April 12, 1932
MD ABDUL MATIN Vs. MTBIBI HAMIDAN
February 19, 1932
MD SAID KHAN Vs. MDABDUS SAMI KHAN
April 13, 1932
MELA RAM GORWARA Vs. SECYOF STATE
February 18, 1932
MERCANTILE BANK OF INDIA LTD Vs. OFFICIAL ASSIGNEE OF MADRAS
March 30, 1932
MERCHANT, KARELIGUNJ Vs. NOTIFIED AREA COMMITTEE, KARELIGUNJ
August 25, 1932
MIAJAN BISWAS Vs. EMPEROR
July 20, 1932
MIR MAHEBUBALLI Vs. AHMADA BEGAM
September 14, 1932
MIRZA MOHAMMAD IBRAHIM Vs. EMPEROR
June 7, 1932
MISS PRAMILA GUPTA Vs. WSHOPKYNS
April 12, 1932
MOHAMMAD AFSAL KHAN Vs. ABDUL RAHMAN
July 14, 1932
MOHAMMAD AHMAD SAEED KHAN Vs. KISHORI LAL
February 18, 1932
MOHAMMAD ASGHAR Vs. MTABIDA BEGUM
April 22, 1932
MOHAMMAD ASTAM KHAN Vs. FEROZE SHAH
June 24, 1932
MOHAMMAD HASHIM Vs. NOTIFIED AREA
December 21, 1932
MOHAMMAD IRFAN ALI KHAN Vs. MOHAMMAD TAHIR ALI KHAN
November 14, 1932
MOHAMMAD ISHAQ Vs. OM PARKASH
November 17, 1932
MOHAMMAD MOHIT ULLAH KHAN Vs. BIBI HALIMA BEGAM
March 8, 1932
MOHAMMAD RAFI Vs. KRIPA RAMJI
June 10, 1932
MOHAMMAD RAZA Vs. MT ABBAS BANDI BIBI
April 12, 1932
MOHAMMAD SAID Vs. MOHAMMAD HANIF
April 1, 1932
MOHAMMAD SALIM ULLAH KHAN Vs. KHAN BAHADUR MAULVI KHALIL- UR-RAHMAN KHAN
January 2, 1932
MOHAMMAD SHAFI Vs. EMPEROR
April 19, 1932
MOHAMMAD SHAFIQ AHMAD Vs. MTRAM KATORI
November 10, 1932
MOHAMMED HANEEF Vs. EMPEROR
July 12, 1932
MOHANTA BHAGAWAN DAS Vs. BHUPENDRANARAYAN SINGHA
November 23, 1932
MOHINDAR SINGH Vs. EMPEROR
April 5, 1932
MOHNIRAJ WAMAN Vs. MUNICIPAL COMMITTEE, BASIM
July 5, 1932
MOIDI BEARY Vs. PRESIDENT, TALUK BOARD
March 31, 1932
MON MOHAN GOPE Vs. MADHU SUDAN GOPE
March 16, 1932
MOOSA HAJI ABDUL SHAKOOR Vs. EMPEROR
November 30, 1932
MOSADDI RAI Vs. EMPEROR
September 19, 1932
MOTI MEGHAJI MARWADI Vs. AMARCHAND RAJARAM MARWADI
September 21, 1932
MOTIMIYAN Vs. HABIBMIYAN
November 16, 1932
MOTIRAM ROSAN LAL COAL CO LTD Vs. COMMISSIONER OF INCOME TAX
April 27, 1932
MOTTAI GOUNDAN Vs. PSRAMASWAMI AYYANGAR
October 31, 1932
MR MIRIAM ALICE MONK Vs. MRWILLIAM MONK
July 12, 1932
MRS BEATRICE HONOR AGATHA GOODAL Vs. MRHARRYLOCK CHARLES DAVID GOODAL
December 15, 1932
MRS GERTRUDE OATES Vs. MRSMILLICENT D SILVA
October 25, 1932
MRS HANNA ESTELLEE DEAR CHRISTIAN Vs. COLIN MACGREGOR DEAR MURRAY
January 28, 1932
MT AFZALI BEGAM Vs. LALA KANHAYA LAL
June 6, 1932
MT ANANDI DEVI Vs. MOHAN LAL
January 28, 1932
MT AZIZ FATMA Vs. MUKUND LAL
March 18, 1932
MT BHAGWANTI Vs. MTDHANWANI
January 6, 1932
MT BHAGWATI Vs. DISTJUDGE OF ALIGARH
December 2, 1932
MT BIBI KASTURI Vs. BALMUKAND
June 21, 1932
MT BRIJ INDAR KUAR Vs. THAKUR JAI INDAR BAHADUR SINGH
May 9, 1932
MT CHAMELA KUAR Vs. PURSOTTAM DAS
July 25, 1932
MT CHAND REKHA Vs. BABU JANKI PRASAD
February 22, 1932
MT DHAPO Vs. BAKRIDI
March 31, 1932
MT DHARICHHNA KUARI Vs. RAMYAD KUARI
August 19, 1932
MT DUIJI KUNWAR Vs. MTBAILA KUNWAR
March 17, 1932
MT FATIMA BEGAM Vs. BANSIDHAR
January 21, 1932
MT HAMIDAN BIBI Vs. NANHE MAI
July 15, 1932
MT HANKAR KUNWARI Vs. BISHWAR DAYAL SINGH
January 19, 1932
MT JANKI DAI Vs. DWARKA NATH SINGH
December 9, 1932
MT KANIZ FATMA Vs. YAD HUSAIN
May 5, 1932
MT KAULPATI KUNWAR Vs. RAM BARAN SINGH
May 31, 1932
MT KISHUN PIYARI Vs. GOPAL NARAIN
June 22, 1932
MT KISHWAR JAHAN BEGAM Vs. ZAFAR MOHAMMAD KHAN
November 8, 1932
MT KUNDAN BIBI Vs. MAGAN LAL
March 9, 1932
MT MUNNA KUNWARI Vs. LAKHNATH SAHAI
March 3, 1932
MT NAZIRAN Vs. EMPEROR
February 16, 1932
MT RAM KUNWAR Vs. AMAR NATH
January 5, 1932
MT RAM PATI KUNWAR Vs. PHOOL SINGH
March 14, 1932
MT SABRATAN Vs. DHANPAT GADARIYA
June 21, 1932
MT SAGHIR FATMA BIBI Vs. BRIJ RAI SINGH
June 1, 1932
MT SALONA BIBI Vs. BU ALI KHAN
June 2, 1932
MT SHIYAM DEI Vs. BANKEY LAL
April 13, 1932
MT SIRAJ FATIMA Vs. MAHMOOD ALI
February 27, 1932
MT SOHNI Vs. RAJ KUMAR SINGH JAIN
April 22, 1932
MT. BASANTBAI Vs. RAMRAO KRISHNA RAO KOLHEKAR
August 23, 1932
MT. CHANDRI Vs. HIRALAL
October 25, 1932
MT. JASODA Vs. KALURAM GANGRADE
September 2, 1932
MT. LAXMI BAI Vs. AMRITLAL
August 18, 1932
MT. MANJU Vs. GULAB RAO GANPATRAO MAHADIK
February 16, 1932
MT. MOHANKUAR Vs. BHAGATRAM
October 27, 1932
MT. SITA KUMHAR Vs. DEBIDIN KUMBHAR
October 4, 1932
MUFTI MOHAMMAD HASNAIN Vs. RUSTAM ALI
June 24, 1932
MUHAMMAD ABU BAKKAR MARACAIR (DECEASED), AZIMUDDIN, LEGAL REPRESENTATIVE Vs. RAMAKRISHNA CHETTIAR
August 22, 1932
MUHAMMAD ALI Vs. EMPEROR
January 14, 1932
MUHAMMAD RAZA Vs. ZAMIRUDDIN
March 2, 1932
MUHAMMAD WASIR Vs. SHEIKH MAJID
May 24, 1932
MUHARA BIBI Vs. MAHARULLA MONDAL
July 12, 1932
MUNA MAHTO Vs. RAGHUNATH MAHTO
December 20, 1932
MUNICIPAL BOARD Vs. RAM SAHAI GUPTA
December 21, 1932
MUNICIPAL COUNCIL Vs. THAZHEL PUTHAN PURAYIL KUNHIPATHUMMA
October 14, 1932
MUNNA LALL AND SONS Vs. OFFICIAL RECEIVER
January 12, 1932
MURADUDDIN Vs. MT. UMRAOBI
February 29, 1932
MURLIDHAR Vs. JAINTI PRASAD
April 25, 1932
MUSAMMAT SAGHIR FATIMA BIBI Vs. BRIJ RAJ SINGH
June 1, 1932
MUSI IMRAN Vs. IBNE HASAN
November 23, 1932
MUTHIAH PILLAI Vs. EMPEROR
March 1, 1932
MUTHUKUMARA STHAPATHIAR Vs. SIVANARAYANA PILLAI (DECEASED)
September 20, 1932
MUTHUSAMI PILLAI Vs. GOVERNMENT TAHSILDAR OF RAMNAD
August 22, 1932
MUZAFFARNAGAR BANK, LTD Vs. HAFIZUDDIN
March 1, 1932
N K N RAMIER AND BROTHERS Vs. SSRAMUDU AYYAR
August 2, 1932
N KANDASWAMI PILLAI Vs. TJARUNACHALAM PILLAI
March 11, 1932
N P SUBBIAH PILLAI Vs. MNELLAYAPPA PILLAI
November 3, 1932
N R M M M MUTHIAH CHETTIAR Vs. OFFICIAL RECEIVER OF TINNEVELLY DISTRICT
September 28, 1932
NABADWIP CHANDRA DAS Vs. LOKE NATH ROY
February 2, 1932
NABANI NATH MUKHERJEE Vs. EMPEROR
April 21, 1932
NABIN CHANDRA GUHA Vs. NIBARAN CHANDRA BISWAS
March 2, 1932
NABJAN SARDAR Vs. NEBURALI MOLLA
December 2, 1932
NADUMOGRU AMMU SHETTY Vs. BAPA ALIAS KUNTA
November 16, 1932
NAGALINGAM PILLAI Vs. SIVACHIDAMBARA SABAPATHY DEEKSHITAR
May 11, 1932
NAGAPPA BANDAPPA KADADI Vs. GURUSHANTAPPA SHANKRAPPA UMARJI
December 22, 1932
NAGENDRA BHAKTA Vs. EMPEROR
August 5, 1932
NAGENDRA CHANDRA DE Vs. HAR KUMAR DE
March 24, 1932
NAGENDRA KISHORE ROY CHOUDHURY Vs. BROJENDRA KISHORE ROY CHOUDHURY
March 9, 1932
NAGENDRA NATH ADHIKARI Vs. EMPEROR
November 25, 1932
NAGENDRA NATH DEY Vs. SURESH CHANDRA DEY
April 21, 1932
NAGENDRA NATH SARKAR Vs. EMPEROR
April 26, 1932
NAGENDRA NATH SEN Vs. EMPEROR
January 11, 1932
NAGESHWAR PRASAD Vs. JAI BAHADUR SINGH
March 1, 1932
NALAM SUBRAMANYAM Vs. DEVARA RAMASWAMI
January 19, 1932
NALINI KANTA ROY Vs. KAMARADDI
July 7, 1932
NALLAKARUPPAN AMBALAM Vs. VELLAMARUNTHAN AMBALAM
August 22, 1932
NANA KWAKU AMOAH Vs. NANA SIR OFORI ATTA
November 21, 1932
NAND RAM Vs. (SETH) PURSHOTAM DAS
December 7, 1932
NANDA LAL ROY Vs. PRAMATHA NATH ROY
March 14, 1932
NANDAN SAHU Vs. HARI SHANKAR
March 8, 1932
NANDKESHWAR PRASAD SAHI Vs. SITA SARAN SAHI
August 30, 1932
NANNIER Vs. DASALIER
February 4, 1932
NARANAPPIER Vs. CHIDAMABARAM PILLAI
July 26, 1932
NARAPPA NAICKEN Vs. GOVINDARAJA NAICKEN (MINOR) BY GUARDIAN MUTHAMMAL
November 23, 1932
NARAPPA NAICKEN Vs. RANGASAMI NAICHEN
November 23, 1932
NARAYAN Vs. GAJANAN
October 7, 1932
NARAYAN BALKRISHNA Vs. SHIVSHANKARDAS SHIVLALDAS
February 18, 1932
NARAYAN BALWANT RANGNE Vs. DATTATRAYA RAMCHANDRA VISHNUPRASAD
April 6, 1932
NARAYAN CHANDRA GANGULI Vs. HARISH CHANDRA SAHA
January 8, 1932
NARAYAN KUNBI Vs. RAMKISAN
October 20, 1932
NARAYAN RAO GOVINDRAO Vs. MULCHAND
August 26, 1932
NARAYAN RAYAJI KULKARNI Vs. RANGO RAMCHANDRA KULKARNI
December 7, 1932
NARAYAN SINGH SUNDAR SINGH Vs. ATTAR SINGH MOAL SINGH
April 11, 1932
NARAYAN VITHAL KOTHARI Vs. MANGESH VITHAL LAD
March 1, 1932
NARAYANASWAMI PILLAI Vs. EMPEROR
April 1, 1932
NARAYANASWAMY PADAYACHI Vs. EMPEROR
November 3, 1932
NARAYANDAS SUNDERLAL RATHI Vs. TEJMAL MOHANLAL
November 29, 1932
NARAYANRAO VITHAL SAYANNA Vs. SOLOMON MOSES
September 2, 1932
NARBHERAM JIVRAM PUROHIT Vs. JEVALLABH HARJIVAN
September 23, 1932
NARESH MOHAN THAKUR Vs. BRIJ MOHAN MISRA
November 22, 1932
NARESHWAR Vs. CHABILDAS
July 5, 1932
NARHAR RAMCHANDRA GUDE Vs. GULLU DHONDBA KASAR
July 30, 1932
NARLA RAMAKRISHNAYYA Vs. MYNENI VENKATARANGA RAO
March 17, 1932
NARSINGH MAHTON Vs. NIRPAT SINGH
February 25, 1932
NARSINGH NARAIN Vs. RAM CHANDRA PANDEY
June 6, 1932
NASARULLAH Vs. SWAJID ALI
January 6, 1932
NATHMAL MOTIRAM MARWADI Vs. NILKANTH VISHNU KAVISHWAR
August 2, 1932
NATHU Vs. GULABCHAND
March 7, 1932
NATHU RAM Vs. MADAN GOPAL
January 22, 1932
NATHU RAM Vs. SALIM ABDUL KARIM
December 15, 1932
NATHUMAL RAMPRATAP MARWADI Vs. GOVIND KADATAJI
January 26, 1932
NATHUNI THAKUR Vs. RAMSARAN SINGH
May 5, 1932
NATHUSA PASUSA LAD Vs. MAHADEO
January 8, 1932
NAVAMANI NADAR Vs. VEDAMANICKA NADAR (DECEASED)
October 24, 1932
NAVIN CHANDRA Vs. RAM DEVI
December 9, 1932
NAWAB BAHADUR OF MURSHIDABAD Vs. KUMAR DINENDRA MULLICK
February 29, 1932
NAWAL KISHORE Vs. SARJU
March 31, 1932
NAZIR Vs. EMPEROR
July 25, 1932
NIL RATAN GANGULI Vs. EMPEROR
November 17, 1932
NILAJI MOROBA NAIK Vs. NAGINDAS MOTILAL
August 26, 1932
NILMONI PAL Vs. DAKSHINESWAR PAL
June 6, 1932
NISHIKANTA CHATTERJI Vs. BEHARI KAHAR
December 13, 1932
NITAI DUTTA Vs. BISHUN LAL SAO
January 8, 1932
NORMAN LETHBRIDGE COWPER Vs. PAPER SACKS PROPRIETARY, LIMITED
July 28, 1932
NOURANGILAL MARWARI Vs. SMCHARUBALA DASI
February 26, 1932
NRISHINHA CHARAN NANDI CHAUDHURI Vs. NAGENDRA BALA DEBEE
July 5, 1932
NRISINGHA CHARAN NANDY CHOWDHRY Vs. RAJNITI PRASAD SINGH
May 4, 1932
NUTBIHARI DAS Vs. BISHWESHWARI DEBEE
August 1, 1932
O A P R M A R ADAIKAPPA CHETTIAR Vs. THOMAS COOK AND SON (BANKERS) LTD
November 25, 1932
OBLA SUBBIER Vs. RAMASWAMI KONAR
March 9, 1932
OFFICIAL ASSIGNEE OF BOMBAY Vs. CHIMNIRAM MOTILAL AND SIR HUKUMCHAND SARUPCHAND
July 31, 1932
OFFICIAL ASSIGNEE OF BOMBAY Vs. CHIMNIRAM MOTILAL
August 31, 1932
OFFICIAL ASSIGNEE OF BOMBAY Vs. K R P SHROFF
May 6, 1932
OFFICIAL LIQUIDATOR Vs. MRSPERIN RBURJORJEE
March 3, 1932
OFFICIAL LIQUIDATOR Vs. LIAQAT HUSEIN
December 16, 1932
OFFICIAL LIQUIDATOR OF THE BELLARY ELECTRIC SUPPLY COMPANY, LTD IN LIQUIDATION Vs. KANNIRAM RAWOOTHMAL
September 9, 1932
OFFICIAL RECEIVER OF MORADABAD Vs. HAJI MURTAZA ALI
February 25, 1932
OLAKKAT MOIDUNNI HAJI Vs. POOTHERRI ILLOTH MADHAVAN NAIR
December 16, 1932
ONKAR BHAGWAN Vs. GAMNA LAKHAJI AND CO
September 20, 1932
P C MUTHU CHETTIAR Vs. MUTHUSWAMI AIYANGAR
March 22, 1932
P C MUTHU CHETTIYAR Vs. MUTHUSWAMI AYYANGAR
March 22, 1932
P K KRISHNAMURTHI CHETTIAR Vs. KSASSATHAPPA CHETTIAR
December 1, 1932
P O KARTHIRUMA GOUNDAN Vs. RANGAMMAL
March 2, 1932
P P V P L CHOCKALINGAM CHETTIAR (DEACEASED) Vs. KPSARPALANIAPPA CHETTIAR
March 15, 1932
P RAJAGOPALA GRAMANI Vs. BAGGIAMMAL
October 11, 1932
P RAMA NAIDU (DEACEASED) Vs. RANGAYYA NAIDU
August 19, 1932
P RAMARAJA NADAR Vs. TMPCHIDAMBARA NADAR
November 22, 1932
P S S MEYAPPA CHETTIAR Vs. NAGAMMAI ACHI
September 9, 1932
P S S MEYYAPPA CHETTIAR Vs. NAGAMAI ACHI
September 9, 1932
P VENKATACHALAM, A BUSINESS CONCERN IN CONDIMENTS, BY MR CPATTABHIRAMA AIYANGAR, ONE OF THE JOINT RECEIVERS OF THE SAID BUSINESS Vs. RAJAGOPAL NAIDU
March 2, 1932
P. GAYAPRASAD Vs. S. S. BHARGAO
February 19, 1932
PABNA DHANABHANDAR CO LTD Vs. FOYEZUDDIN MIA
February 2, 1932
PADAMCHAND PANNALAL Vs. BHICUMCHAND CHURURIA
January 19, 1932
PADMAMONI DASSI Vs. EMPEROR
February 25, 1932
PALADUGU LAKSHMINARAYANA Vs. TADIBOYINA SURYANARAYANA
April 6, 1932
PALANI CHETTY Vs. ARSVSEVUGAN CHETTY
December 2, 1932
PALANIAPPAN CHETTIAR Vs. SETTICHI
March 29, 1932
PALURI VENKATASIVA RAO Vs. BODAPATI VENKATANARASIMHA SATYANARAYANAMURTHY
March 21, 1932
PANCHANAN BANERJI Vs. ANANT PRASAD PANDEY
March 4, 1932
PANDIT CHITAR SINGH Vs. LALA LACHMI NARAIN
March 18, 1932
PANDIT SIDH NATH TEWARI Vs. TEGH BAHADUR SINGH
January 20, 1932
PANDIT SRIDAT Vs. MOHAR SINGH
January 29, 1932
PANDURANG SAKHARAM THAKUR Vs. NARMADABAI RAMKRISHNA KELUSKAR
January 28, 1932
PANDURANG SHAMRAO LAUD Vs. DWARKADAS KALLIANDAS
August 4, 1932
PANIKA Vs. LOCHAN NAIK
September 8, 1932
PARAS RAM CHAUBEY Vs. SHEO DHAN PANDEY
January 11, 1932
PARASHRAM Vs. UMRAO PRASHAD
December 6, 1932
PARASHRAM BALAJI Vs. ASARAM
August 26, 1932
PARESHRAM Vs. OFFICIAL ASSIGNEE OF CALCUTTA
July 11, 1932
PARIMAL CHATTERJI Vs. EMPEROR
July 12, 1932
PARMESHAR KURMI Vs. BAKHTAWAR PANDE
June 25, 1932
PARSHOTTAM DAHYABHAI DAVE Vs. DESAIBHAI CHINTHABHAI PATEL
January 28, 1932
PARSOTTAMANAND GIRI Vs. MAYANAND GIRI
May 2, 1932
PARTHASARATHI RAY-AUCTION-PURCHASER Vs. AHINDRA NATH RAY
June 29, 1932
PAUL PRONEK Vs. WINNIPEG, SELKIRK AND LAKE WINNIPEG RAILWAY CO
October 13, 1932
PAYIDI GUNNAM NAIDU Vs. KUNA CHENDRI NAIDU
December 14, 1932
PENA RINA YENA MANICKAVASAGAM CHETTIAR Vs. UNION BOARD OF DEVAKOTTAH, THROUGH ITS PRISIDENT ORMSM MANICKAVASAGAM CHETTIAR ALIAS SEVUGAN CHETTIAR
March 3, 1932
PERUMAL KONAN Vs. TIRUMALAI MACHI REDDIAR
September 6, 1932
PIARE LAL Vs. BHAGWAN DAS
December 2, 1932
PILLUTLA VENKATASUBBAMMA Vs. GOLLAPUDI RAMANADHAYYA
March 8, 1932
PIONEER MUTUAL BENEFIT AND FRIEND-IN-NEED SOCIETY, LTD Vs. ASSISTANT REGISTRAR OF JOINT STOCK COMPANIES
November 1, 1932
PITCHAI Vs. MUNA MUNA CHENA MUHAMMAD ATHAM SAMMATTI
April 27, 1932
PIYARE LAL Vs. CHUNNILAL
June 16, 1932
POGARU RAMAMURTI Vs. SRI RAJAH MIRJA SRI PUSHAVATI ALAKA NARAYANA GAJAPATIRAJU MAHARAJU MANYA SULTAN BAHADUR
April 20, 1932
PONNAMMA Vs. MARAMPUDI KOTAMMA
April 18, 1932
PONNU CHETTIAR Vs. SAMBASIVA AIYAR
August 5, 1932
POORNANANTHACHI Vs. TSGOPALASWAMI ODAYAR
February 8, 1932
POSTI MAL Vs. FIRM RADHA KISHAN-LAL CHAND
March 17, 1932
PRADYUMNAKUMAR MALLIK Vs. GOPENDRA MALLIK
April 26, 1932
PRAG NARAIN Vs. COLLECTOR OF AGRA
February 29, 1932
PRAMATHA NATH MALIA Vs. ISMACKEY
November 11, 1932
PRANLAL BHAICHAND Vs. MANEOKJI PETIT MANUFACTURING CO LTD
April 22, 1932
PRASADDAS PAL Vs. JAGANNATH PAL
August 31, 1932
PRATAPCHANDRA GHOSH Vs. RAMANIMOHAN GHOSH
June 10, 1932
PRATAPMAL RAMESHWAR Vs. CHUNILAL JAHURI
July 14, 1932
PREMCHAND VADILAL Vs. MITHABHOY AND CO
November 22, 1932
PRESIDENT, PANCHAYAT BOARD Vs. (MANDLA) CHINNA VENKATA REDDI
April 14, 1932
PRESIDENT, UNION BOARD Vs. AMBALAKRISHNA REDDIAR
April 18, 1932
PRIYAMBADA DEBEE Vs. BHOLANATH BASU
December 20, 1932
PROBADHA GAOLINI Vs. BANKA BEHARI MONDAL
May 24, 1932
PROBODH CHANDRA CHAKRAVARTY Vs. EMPEROR
July 15, 1932
PRODYOT KUMAR BHATTACHARJYA Vs. EMPEROR
August 22, 1932
PROMATHA NATH GHOSE Vs. ISWAR GOPAL JIU
February 26, 1932
PROVABATI DEBYA Vs. SAROJINI DEVI
May 11, 1932
PT MADHO PRASAD VYAS Vs. BMADHO PRASAD
December 9, 1932
PT RAM CHARAN Vs. PARMESHWAR DIN
December 8, 1932
PT SIDH NATH TEWARI Vs. TEJ BAHADUR SINGH
January 20, 1932
PUBLIC PROSECUTOR Vs. NELLORE AUDINARAYANA REDDI
September 2, 1932
PUBLIC PROSECUTOR AND LAKSHMAMMA Vs. MITTA VENKATAMMA
March 15, 1932
PULIKONDA VENKATASUBBAYYA Vs. MADDI VENKATA LAKSHMAYYA
August 2, 1932
PULIN CHANDRA SEN Vs. AMIN MIAH MUZAFFAR AHMAD
July 8, 1932
PUNA MAHTON Vs. EMPEROR
August 2, 1932
PUNAJI Vs. GOVINDA RAGHOBA
September 30, 1932
PURAN MAL Vs. SHIVA LAL
April 19, 1932
PURSINGH Vs. ALADKHAN
June 20, 1932
PUTTOO LAL Vs. MUNSHI LAL
January 6, 1932
QABUL Vs. EMPEROR
September 16, 1932
QASIM HUSAIN REG Vs. BIBI KANIZ SAKINA
April 20, 1932
R FOULKES Vs. KANDASAMI PILLAI ALIAS KARUPPIAH PILLAI
March 1, 1932
R KANDASWAMI CHETTIAR Vs. MUNICIPAL COUNCIL OF POLLACHI
August 11, 1932
R M M S T VYRAVAN CHETTIAR Vs. OFFICIAL ASSIGNEE OF MADRAS
March 8, 1932
R M P R M M SUBRAMANIAM CHETTIAR Vs. KSSUBBIAH AYYAR
December 14, 1932
R SHANMUGA RAJESWARA SETHUPATHI ALIAS NAGANATHA SETHUPATI AVL RAJAHOF RAMNAD, THROUGH HIS AUTHORISED DEWAN, RAO BAHADUR K SRINIVASA RAO AVL Vs. PERUMAL MOOPAN
August 15, 1932
RABINDRA NATH DHAR Vs. EMPEROR
November 22, 1932
RADHA KISHUN MARWARI Vs. EMPEROR
September 2, 1932
RADHA KRISHNA THAKUR Vs. OFFICIAL RECEIVER, DINESH CHANDRA ROY CHOWDHURY
January 28, 1932
RADHA VALLABH SHEOKARAN Vs. AWCHIT RAJARAM
June 28, 1932
RADHAKANTA PAL Vs. MANOMOHINEE PAL
July 6, 1932
RADHAKISAN BANIA Vs. MOTILAL BANIA
October 22, 1932
RADHAKISSON GOPIKISSON Vs. BALMUKUND RAMCHANDRA
December 15, 1932
RADHE SHIAM Vs. SHYAM LAL
December 20, 1932
RADHU ROY Vs. RAJA JYOTI PRASAD SINGH DEO
May 20, 1932
RAGHUBAR DAYAL Vs. BANWARI LAL
December 22, 1932
RAGHUBIR KAHAR Vs. EMPEROR
March 11, 1932
RAGHUNANDAN Vs. SHEW NANDAN
February 3, 1932
RAGHUNATH DAS Vs. GANESH DAS
January 19, 1932
RAGHUNATH DAS Vs. EMPEROR
November 8, 1932
RAGHUNATH SAKHARAM Vs. KESHO RAO
February 29, 1932
RAGHUNATH THAKUR Vs. EMPEROR
February 17, 1932
RAGHUNATHA DESIKACHARIAR Vs. RANGASWAMI PILLAI
July 29, 1932
RAGHUNATHDAS HARJIVANDAS Vs. DISTRICT SUPERINTENDENT OF POLICE
November 7, 1932
RAI BISHUNATH PRASAD SINGH Vs. RANI CHANDIKA PRASAD KUMARI
December 15, 1932
RAI SAHIB PANDIT SHEO KUMAR Vs. RAI BAHADUR BALBHADDAR PRASAD TEWARI
December 7, 1932
RAJ KUMAR MONDAL Vs. SHIB CHANDRA MONDAL
April 6, 1932
RAJA BAGHUNANDAN PRASAD SINGH Vs. RAJA KIRTYANAND SINGH BAHADUR
February 12, 1932
RAJA BEJOY SINGH DUDHURIA Vs. COMMISSIONER OF INCOME-TAX
March 10, 1932
RAJA P C LAL CHAUDHURY Vs. HAJI MAJIDUR RAHMAN
March 18, 1932
RAJA RAJESWARA SETHUPATHI ALIAS MUTHURAMALINGA SETHUPATHI (DEACEASED), RAJAH OF RAMNAD, THROUGH HIS AUTHORISED DEWAN T SJAMBUNATHA AIYAR Vs. KUPPUSWAMI PILLAI
August 5, 1932
RAJAGOPALA AYYAR Vs. SADINARAYANA CHETTIAR
July 27, 1932
RAJAGOPALA GOUNDAR Vs. MARUTHAMUTHU ASARI
February 16, 1932
RAJAH BAHADUR DHANARAJAGERJI Vs. RAJAH PANUGANTI PARTHASARADHY RAYANIM VARU
December 12, 1932
RAJAH OF KALAHASTI Vs. PJAGANNADHA RAYANIMGAR (DEACEASED) AND RAJAPANAGANTI PARTHASARATHY RAYANIMGAR
February 19, 1932
RAJAH OF VIZIANAGARAM Vs. GOVERNMENT REPRESENTED BY THE GOVTPLEADER
March 10, 1932
RAJAH OF VIZIANAGRAM Vs. GOVERNMENT REPRESENTED BY THE GOVERNMENT PLEADER
March 10, 1932
RAJAH SIR S R M ANNAMALAI CHETTIAR BY HIS AUTHORISED AGENT T DHANAPALA CHETTIAR Vs. SRI RAMA NARASIMHULU NAIDU
October 20, 1932
RAJANI KANTA GHOSH Vs. SOURENDRA NATH MITTER
June 17, 1932
RAJANI KUMAR SEAL Vs. MAHALUKMI BANK LTD
March 16, 1932
RAJANIKANT MANSUKHLAL Vs. KIKO RATILAL
January 25, 1932
RAJENDRA BEHARI LAL Vs. BGULZARI LAL
November 14, 1932
RAJENDRA NARAYANA SINGH DEO Vs. BIHARI LAL CHAKRAVARTHY
February 16, 1932
RAJENDRA PRASAD MISSIR Vs. EMPEROR
August 19, 1932
RAJENDRANATH PARAMANIK Vs. TUSHTAMAYEE DASEE
December 7, 1932
RAJESHWAR Vs. MANGNIRAM GANGABISAN
October 5, 1932
RAJESWAR SAHA Vs. SHEIK YADALI
November 23, 1932
RAJJUPURI GOSAI Vs. DEWA
November 18, 1932
RAJPAL Vs. PARWATRAO
March 1, 1932
RAM AGYAN PANDEY Vs. CHATRUGHUN SINGH
June 13, 1932
RAM AUTAR SHUKUL Vs. BALDEO SHUKUL
July 28, 1932
RAM CHAND Vs. EMPEROR
September 2, 1932
RAM CHANDER PANDEY Vs. EMPEROR
August 19, 1932
RAM CHANDRA Vs. MTDHAPO
July 22, 1932
RAM CHARAN SAHU Vs. JUMNA PRASAD SAHU
June 7, 1932
RAM DASS GOSWAMI Vs. SUDHA KRISHNA LAIK
June 6, 1932
RAM KIRAT KAMKAR Vs. BISESWAR NATH
April 4, 1932
RAM KISHUN Vs. NIRANJAN PANDE
December 21, 1932
RAM KUMAR Vs. LALA GIRDHARI LAL
June 8, 1932
RAM MOHAN LAL Vs. TASADDUQ HUSAIN
November 28, 1932
RAM NATH Vs. NANAK CHAND
July 7, 1932
RAM NATH TULSI RAM Vs. SALIG RAM
December 21, 1932
RAM PRASAD Vs. EMPEROR
September 26, 1932
RAM PRASAD Vs. SHEO BAKSH GOSHAIN
March 17, 1932
RAM PRASAD AGARWALLA Vs. EMPEROR
May 23, 1932
RAM PRASAD GUPTA Vs. RAMKISHUN PRASAD
March 1, 1932
RAM RATAN Vs. EMPEROR
June 10, 1932
RAM SAHAI Vs. DEBI DIN
January 8, 1932
RAM SHANKAR Vs. SECRETARY OF STATE
May 23, 1932
RAM SINGH Vs. CENTURY INSURANCE CO LTD
July 13, 1932
RAM SINGH Vs. BALDEO PRASAD
January 12, 1932
RAM TAWAKAL TEWARI Vs. MTDULARI
December 14, 1932
RAMA SHANKAR Vs. IQBAL HUSAIN
February 18, 1932
RAMACHANDRA GANESH KHADKIKAR Vs. EMPEROR
July 21, 1932
RAMALINGAM PILLAI Vs. PONNUSAMI GOUNDAN
December 12, 1932
RAMANI MOHAN DE Vs. EMPEROR
May 3, 1932
RAMASAMI NAYAKAR Vs. VENKATASAMI NAICKER, A CREDITOR ON BEHALF OF HIMSELF
December 12, 1932
RAMASWAMI NAYAKAR Vs. VENKATASAMI NAICKER
December 12, 1932
RAMASWAMY NAICKEN Vs. DANDAKARAN
November 16, 1932
RAMCHANDRA Vs. SETH THAKURDAS
July 13, 1932
RAMCHANDRA ATMARAM KHANOLKAR Vs. TUKARAM NANA NIKTE
September 2, 1932
RAMCHANDRA HANMANT DESHPANDE Vs. ADIVEPPA NINGAPPA JAKKANNAVAR
January 28, 1932
RAMCHANDRA KHASERAO THORAT Vs. GANESH BALVANT TAGARE
July 25, 1932
RAMCHANDRA VITHAL BHAT Vs. JANKI LAKSHMAN SHETGA
February 19, 1932
RAMDEO AHIR Vs. NAIPAL AHIR
November 14, 1932
RAMENDRA NATH MUKHERJEE Vs. BALURGHAT CENTRAL CO-OPERATIVE BANK LTD
February 1, 1932
RAMESHWAR BHAGAT Vs. HARI PRASAD BHAGAT
November 28, 1932
RAMESHWAR BRIJMOHAN Vs. EMPEROR
February 23, 1932
RAMESHWAR PRASAD BHAGAT Vs. RAM RATAN RAM
August 29, 1932
RAMESHWAR SINGH BAHADUR Vs. RAM CHARAN SHHU
January 28, 1932
RAMGOPAL HAJARIMAL MARWADI Vs. JAITUNBAI YASINBHAI
August 11, 1932
RAMGOPAL KESHAVDAS Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
August 1, 1932
RAMI REDDI CHINNA VOBULA REDDI Vs. KETHEPALLI GURUMURTHI
September 1, 1932
RAMIER Vs. MUTHUKRISHNA AIYAR
January 18, 1932
RAMIZADDIN BASAR Vs. NAIMADDI BASAR
February 4, 1932
RAMIZULLA Vs. EMPEROR
July 20, 1932
RAMJANAM SINGH Vs. RAMBARAN SINGH
July 26, 1932
RAMJIRAO SATWAJIRAO Vs. MARUTI NARAIN
June 25, 1932
RAMJOSH MARWARI Vs. CHANDRA MANDAL
March 30, 1932
RAMLAIK RAI Vs. RAJBALLAM RAI
August 16, 1932
RAMNAD ZAMIN DEVASTHANAM TAHSILDAR Vs. KADAR MEERA AMBALAM
January 19, 1932
RAMNATH MANDAL Vs. ATAL MANDAL
March 11, 1932
RAMSHANKER SHANKER NATH Vs. GULAB SHANKER SHANKER NATH
July 18, 1932
RATAN BRAHAI Vs. MTKISHEN DEI
November 25, 1932
RATAN LAL Vs. MUKANDI LAL
November 4, 1932
RATAN SINGH Vs. ANANT SINGH
December 14, 1932
RATHINA GRAMANY Vs. EMPEROR
April 14, 1932
RATHINAM PILLAI Vs. EMPEROR
February 12, 1932
RAYMOND LINCOLN Vs. ALICE POUPINEL DE VALENCE
February 16, 1932
RECKITT, RECKITT Vs. RECKITT
June 8, 1932
RUPLAL AGARWAHI Vs. DHANSAR GOAL CO
February 12, 1932
RUSTOMJI ARDESHIR COOPER Vs. BYRAMJI BOMANJI TALATI
January 22, 1932
S A S SUBBIAH AIYAR Vs. OFFICIAL RECEIVER
August 31, 1932
S ALWAR CHETTY Vs. MADRAS ELECTRIC SUPPLY CORPORATION, LTD
May 6, 1932
S AYYASWAMI AYYAR Vs. SIVAKKI AMMAL
October 18, 1932
S G SOMASUNDARAM CHETTIAR Vs. (MAHIBALA) MUTHIRULAPPA PILLAI
October 13, 1932
S K M R M SOMASUNDARAM CHETTIAR Vs. RMARARRMARUNACHALAM CHETTIAR
March 3, 1932
S K M SIVASUBRAMANIA NADAR Vs. SSKSUBRAMANIA NADAR
February 4, 1932
S K SAMSUVAVA ROWTHER Vs. SAYYAD MUHAMMAD ROWTHER
December 1, 1932
S MAHMUD HASAN Vs. MOHDABDUL HAMID KHAN
December 1, 1932
S MUZAFFARUDDIN AHMAD Vs. SMURTAZA HUSAIN
July 23, 1932
S R M M SEETHARAMAN CHETTIAR Vs. ARMNCHIDAMBARAM CHETTIAR
September 7, 1932
S R VARMA Vs. EMPEROR
December 20, 1932
S RAMA AYYAR Vs. RAMACHANDRAN
November 22, 1932
S RAMA IYER Vs. RAMACHANDRAN (MINOR)
November 22, 1932
S RASHID AHMAD Vs. MTANIS FATIMA
April 29, 1932
S SRINIVASA AIYAR Vs. LAKSHMI AMMAL ALIAS YOGAMBAL AMMAL
August 18, 1932
S SRINIVASA AYYAR Vs. LAKSHMI AMMAL
August 18, 1932
S SUBRAMANIA AYYAR Vs. EMPEROR
February 19, 1932
S SUBRAMANIA AYYAR Vs. ALARRMARUNACHALAM CHETTIAR
August 5, 1932
S W COLBERT Vs. MRSHCOLBERT
December 6, 1932
SABAVA YELLAPPA Vs. YAMANAPPA SABU
November 30, 1932
SABIR HUSAIN Vs. FARZAND HASAN
February 16, 1932
SADANANDA MORAL Vs. HEIRS OF LATE GOVINDA MORAL
December 6, 1932
SADASHEO KRISHNARAO BUTY Vs. SADASHIV RAMCHANDRA
November 30, 1932
SADASHIV RAO DANDIGE Vs. COLLECTOR, NAGPUR
September 19, 1932
SAHDEO DAS Vs. RAJA RAM
June 22, 1932
SAHEB ALI Vs. EMPEROR
August 10, 1932
SAHU DEPUTY SHANKAR Vs. MANGAL SEN
May 27, 1932
SAHU RAM KISHORE Vs. SETH CHIRANJI LAL
July 11, 1932
SAILABALA DASSI Vs. KALIPADA BANERJEE
March 8, 1932
SALIGRAM KHETRY Vs. EMPEROR
August 4, 1932
SALLE SINGH Vs. MULLO SINGH
February 1, 1932
SAMPAT Vs. RAM PRASAD
March 17, 1932
SAMPAT KUMAR SINGH Vs. GRPETERS
December 16, 1932
SANATAN SAHU Vs. BHAJA SAHU
September 8, 1932
SANTO SINGH Vs. EMPEROR
December 1, 1932
SANTOKHI BELDAR Vs. EMPEROR
December 23, 1932
SAPHAR SITAPATI RAO Vs. CHITTALURI SITABAYAMMA
October 25, 1932
SARABAI SUKHDAYAL Vs. EMPEROR
December 21, 1932
SARABDEO BHARTHI Vs. RAM BALI
May 25, 1932
SARASWATI DEBI Vs. NARAYAN DAS CHATTERJEE
February 15, 1932
SARAT CHANDRA DE Vs. PRAMATHA NATH BANERJI
June 15, 1932
SARAT CHANDRA RAY Vs. BHUPENDRA NARAIN RAI
March 16, 1932
SARAT CHANDRA SAHA Vs. BEPIN BEHARI CHAKERBUTTY
November 28, 1932
SARAT KUMAR BANERJI Vs. MUNSHI ABDUL BARY
April 29, 1932
SARBA MOHAN BANERJEE Vs. MANMOHAN BANERJEE
June 7, 1932
SARBAMOHAN BANERJEE Vs. MONOMOHAN BANERJEE
June 7, 1932
SARBATI Vs. ZAMINPAL
June 24, 1932
SARDAR NISAR ALI KHAN Vs. MOHAMMAD ALI KHAN
April 21, 1932
SARJU PRASAD SONAR Vs. MAHADEO PRASAD PANDEY
April 8, 1932
SARKARU MUNISAMI ACHARI Vs. CHIKKA VEERAPPA SETTI
December 13, 1932
SAROJ BANDHU BHADURI Vs. JNANADA SUNDARI DEBYA
February 2, 1932
SAROJ KUMAR CHAKRAVARTY Vs. EMPEROR
March 24, 1932
SASANKA KUMAR NAYAK Vs. HITLAL SOW
August 11, 1932
SATGUR PRASAD Vs. HAR NARAIN DAS
January 18, 1932
SATHIAVEL PILLAI Vs. SIVASAMI PILLAI
December 14, 1932
SATISH CHANDRA BANERJEE Vs. MUNILAL
January 4, 1932
SATISH CHANDRA PAL Vs. RESHEE CASE LAW
June 15, 1932
SATNARAIN PANDEY Vs. EMPEROR
December 21, 1932
SATTAMUTHU CHETTIAR Vs. ABDUL KAREEM MARACAYAR
August 3, 1932
SATYAKEL DUTT Vs. ROMESH CHUNDER SEN
November 24, 1932
SATYANIRANJAN CHAKRAVARTY Vs. HABIBAR SOBHAN
December 22, 1932
SATYARANJAN BAKSHI Vs. EMPEROR
July 19, 1932
SAWAL SETH Vs. EMPEROR
March 14, 1932
SAWATRAM RAMPRASAD Vs. IMPERIAL BANK OF INDIA, AKOLA BRANCH
December 9, 1932
SEBASTIAN LOBO Vs. MINGEL D SOUZA
April 12, 1932
SECRATORY OF STATE Vs. SETH LAXMINARAYAN
March 29, 1932
SECRATORY OF STATE Vs. D. P. AGASHE
October 6, 1932
SECRETARY OF STATE Vs. JAMUNA DAS
February 24, 1932
SECRETARY OF STATE Vs. NMRAYYASAMI CHETTIAR
September 8, 1932
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. RAM NARAYAN SARMA
October 4, 1932
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF NILGIRIS Vs. ARLAKHANNA
September 7, 1932
SECRETARY OF STATE FOR INDIA IN COUNCIL THROUGH THE COLLECTOR OF MALABAR Vs. KUTTIPRETH KOVILAKATH KADATHANAD PORLATHIRI KUNHI KRISHNA VARMA VALIA RAJA AVERGAL
March 31, 1932
SECY OF STATE Vs. SRIGOBINDA CHAUDHURI
March 2, 1932
SECY OF STATE Vs. KESHO PRASAD SHEO PRASAD BELANGANJ
April 28, 1932
SECY OF STATE Vs. SREE RAJAH PARTHASARATHY APPA RAO SAVAYI ASWA RAO BAHADUR
February 17, 1932
SECY OF STATE Vs. MADHU SUDAN MUKHERJEE
May 20, 1932
SECY OF STATE Vs. SMPARIJAT DEBI
February 5, 1932
SECY OF STATE Vs. VELIVELAPALLI MALLAYYA
July 29, 1932
SECY OF STATE Vs. BHAGWAN PRASAD
June 15, 1932
SELINA SHEEHAN Vs. HAFEZ MOHAMMAD FATEH NASHIB
January 25, 1932
SETH NANDUSA Vs. NANA
July 14, 1932
SEWAKRAM Vs. BASOD
September 14, 1932
SHADI LAL Vs. LAL BAHADUR
December 19, 1932
SHAFKAT HUSSAIN Vs. COLLECTOR OF AMRAOTI
December 9, 1932
SHAHZAD SINGH Vs. MADAN GOPAL
February 1, 1932
SHAIKH YAKUB HARUNKHAN Vs. MAHADEV NARAYAN PRABHU DESAI
February 4, 1932
SHALIGRAM NARAYANDAS Vs. MAHALAXMI MILLS COMPANY LIMITED, BEAWAR STATE
October 17, 1932
SHAM DAS KAPUR Vs. EMPEROR
July 13, 1932
SHAM LAL KHETTRY Vs. EMPEROR
May 13, 1932
SHAMA KANT LAL Vs. (MAHANTH) RAMDHAN PURI
March 4, 1932
SHAMJI RAKHAMA PATIL Vs. MAHADEV SADASHIV PATIL
November 11, 1932
SHAMJI TRICUMDAS BHATIA Vs. RAM MOYE
August 10, 1932
SHANKAR LAL Vs. MTHASHMI BEGAM
June 15, 1932
SHANKAR NARAYAN MORE Vs. TUKARAM RANU BAGAL
January 20, 1932
SHANKAR NARAYAN PANDE Vs. RIKHAVDAS CHANDANMAL
February 5, 1932
SHANKAR VAMAN AINAPURE Vs. NATHU KRISHNA KALE
February 23, 1932
SHANKARANARAINA Vs. OFFICIAL RECEIVER OF SOUTH KANARA
August 2, 1932
SHANKARAPPA KOTRABASAPPA HARPANHALLI Vs. KHATUMBI JAMALUDDINSAB
February 5, 1932
SHANKARRAO KESHAVRAO DESHMUKH Vs. VADILAL MULCHAND GUJARATI
December 15, 1932
SHANMUGA MUDALI Vs. ARUNAGIRI MUDALI
March 24, 1932
SHANMUGASUNDARA MUDALIAR Vs. SRATNAVELU MUDALIAR
March 23, 1932
SHANTILAL MEWARAM Vs. MUNSHILAL KEWALRAM
April 1, 1932
SHARANBASAPPA TIPPANNA Vs. RACHAPPA BASAPPA SHETTAR
August 5, 1932
SHARDA PRASAD Vs. EMPEROR
May 11, 1932
SHARFUDDIN Vs. ABDUL KARIM
February 29, 1932
SHEIKH HARI Vs. SMDILJAN BIBI
May 10, 1932
SHEIKH WAFIZ Vs. MDNANNOO
November 15, 1932
SHEKANDAR MIA Vs. EMPEROR
November 24, 1932
SHEO KUMAR Vs. BAL BHADDAR PRASAD
December 7, 1932
SHEO NARAIN Vs. BALA RAO
January 22, 1932
SHEOGOBIND RAM Vs. MTKISHUNBANSI KUER
January 29, 1932
SHEOLAL Vs. MOHAMMAD ISMAIL
December 7, 1932
SHEOPARSAN SINGH Vs. MUNSHI NARSINGH SAHAI
March 3, 1932
SHEOPRASAN SINGH Vs. MUNSHI NARSINGH SAHAY
March 3, 1932
SHEOSAHAI Vs. HARI SHANKER
July 30, 1932
SHER PAL SINGH Vs. MTAIJAZ FATIMA
May 2, 1932
SHESHAIYER RAJAMANNER AIYER Vs. MADANMOHAN PATNAIK
February 3, 1932
SHIBA PRASAD SINGH Vs. RANI PRAYAG KUMARI DEBI
April 7, 1932
SHIDRAMAPPA NILAPPA UJALAMBE Vs. NEELAVABAI CHANBASAPPA
November 18, 1932
SHIVANANDAN PRASAD SINGH Vs. ABDUL FATEH MUHAMMAD REZA
November 28, 1932
SHIVAPPA DANDAPPA MANVI Vs. GURPADAPPA DODDAPPA HASIBI
September 21, 1932
SHIVASHANKER MAHTON Vs. KAMAKHYA NARAYAN SINGH
September 12, 1932
SHRI KISHAN LAL Vs. BIJAI SINGH
June 7, 1932
SHRI SATYADHYANA TIRTH Vs. BHUJANG CHINTAMAN NADGAUDA
December 12, 1932
SHRINIWASRAO Vs. BABA RAM
December 23, 1932
SHUKRULLA Vs. MTZUHRA BIBI
May 26, 1932
SHYAM NARAIN SINGH Vs. SURAJ NARAIN PANDEY
November 18, 1932
SHYAM SUNDAR DEBANSHI Vs. SMKAMAL KUMARI DASSI
December 8, 1932
SHYAM SUNDER LAL Vs. SUBAJU
December 1, 1932
SIKHARJA NATH ROY CHOUDHURY Vs. JANAKI NATH ROY
March 7, 1932
SIMON LAKRA Vs. MTSUGAN BAKHLA
March 4, 1932
SIR DHUNJIBHOY BOMANJI Vs. GUNPA KHANDU KOLI
August 1, 1932
SITA RAM Vs. BJADO RAI
January 19, 1932
SITABUDDIN BISWAS Vs. BEHARI LAL MONDAL
July 22, 1932
SITAL PRASAD SHUKUL Vs. BABU LAL SHUKUL
July 29, 1932
SITARAM Vs. TILOKCHAND
March 17, 1932
SIVARAMA KRISHNA PATTAR Vs. MANNATHIL KRISHNAN NAIR
October 4, 1932
SM JINNAT BIBI Vs. HOWRAH JUTE MILL CO LTD
February 25, 1932
SM MIRINALINI DASSI Vs. HARIHAR DE (RECEIVER)
March 10, 1932
SM NIRMALANALINI DEVI Vs. SMKAMALABALA DASSI
May 13, 1932
SM SAKHISONA DASI Vs. PRANKRISHNA DAS
December 1, 1932
SM SHIB KUMARI DASSI Vs. SMSUBUDHI TATWANI
July 7, 1932
SM SWARNAMOYEE DASI Vs. PROBODH CHANDRA SARKAR
March 2, 1932
SOHAN Vs. EMPEROR
April 13, 1932
SOKO Vs. EMPEROR
August 10, 1932
SOMASUNDARAM PILLAI Vs. MUTHUMANICKA NADAR
May 12, 1932
SONATAN DAFADAR Vs. DAULAT GAZI
January 21, 1932
SORABJI M SHROFF Vs. ERACHSHAW BKATRAK
April 12, 1932
SORIMUTHU PILLAI Vs. MUTHUKRISHNA PILLAI
November 11, 1932
SOTHAVALAN ALIAS IRULAN Vs. RAMA KONE
December 13, 1932
SREE CHELIKANI VENKATARAYANIM GARU Vs. MAHARAJA OF PITTAPURAM
December 8, 1932
SREE MAHANT PRAYAG DOSSJEE VARU Vs. RAJA VENKATA PERUMAL
August 24, 1932
SREE SREE JAGANNATH JEW THAKUR Vs. ANANTA ADHIKARY
February 24, 1932
SRI CHANDRA CHURDEO Vs. LALDHARI PRASAD SINGH
July 28, 1932
SRI ISHWARANANDA BHARATHI SWAMI Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS
February 22, 1932
SRI RAJAH SATRUCHERLA SIVASKANDARAJU BAHADUR GARU Vs. SRI NARASIMHA PATTAMANI ALIAS PADMAVATI PATTAMANI DEVI GARU
October 5, 1932
SRI SRI KESHAB RAI JIEU THAKUR Vs. RAJA JYOTI PROSAD SINGHADEO
April 21, 1932
SRI SRI RATHNAMALA PATTAMAHADEVI Vs. RAIYATS OF THE MANDASA ZAMINDARI
September 16, 1932
SRI SRI SRI RATHNAMALA PATTAMAHADEVI, ZAMINDARINI Vs. RYOTS OF THE MANDASA ZAMINDARI
September 16, 1932
SRILA SRI SUBRAMANIYA DESIKA GNANA SAMBANDA PANDARA SANNADHI Vs. RANANTHAKRISHNASWAMI NAIDU
March 9, 1932
SRIMATI SABITRI THAKURAIN Vs. MRSFASAVI
October 21, 1932
SRINATH BOSE Vs. DEBENDRA NATH BARARI
May 11, 1932
SRINIVASA AYYANGAR Vs. PICHUMANI AYYANGAR
March 18, 1932
SRINIVASALU NAIDU Vs. RAMAKRISHNA NAIDU
October 26, 1932
SRIPAT SINGH Vs. NARESH CHANDRA BASE
May 3, 1932
SRIVILLIPUTTUR MUNICIPAL COUNCIL Vs. KGAARUNACHALA NADAR
November 15, 1932
SUBAH LAL Vs. FATEH MOHAMAD
March 1, 1932
SUBBIAH CHETTY Vs. VISALAKSHI ACHI
May 5, 1932
SUDAM CHANDRA BAG Vs. EMPEROR
January 11, 1932
SUDHANGSHU SEKHAR DEY Vs. HARICHARAN GHOSE
May 31, 1932
SUDHINDRA KUMAR ROY Vs. EMPEROR
December 9, 1932
SUDHIR CHANDRA PAL Vs. UTTARA SUNDARI PAL
November 17, 1932
SUKHA SAHU Vs. EMPEROR
November 10, 1932
SUKHDEO Vs. EMPEROR
December 16, 1932
SUKHNANDAN SINGH Vs. MTRAMDEYI KUNWAR
April 22, 1932
SUKUMAR MAJUMDAR Vs. EMPEROR
February 22, 1932
SUNDARJI SHIBJI Vs. MANGTULAL BAGARIA
August 30, 1932
SUNDER LAL Vs. SUBEDAR SINGH
April 1, 1932
SUNDRABAI SITARAM NARANGIKAR Vs. MANOHAR DHONDU KHANDALGAONKAR
November 21, 1932
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. RAISALLEE
May 3, 1932
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. AJIT MUNSHI
July 5, 1932
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. DAULATRAM MUDI
February 18, 1932
SURAJMAN PRASAD MISRA Vs. SADANAND MISRA
March 2, 1932
SURAJMULL SHROFF Vs. GOPEERAM BHOTICA
June 16, 1932
SURAM SRIRAMULU Vs. (THOTAPALLI) VIRARAGADU
March 18, 1932
SURENDRA CHANDRA ROY Vs. SHOWDAMINI ROY
June 17, 1932
SURENDRA NATH HALDAR Vs. RAMANATH BARMAN
February 29, 1932
SURENDRA NATH LAHIRI Vs. JNANENDRA NATH LAHIRI
January 12, 1932
SURENDRA NATH SARKAR Vs. POORNACHANDRA MUKHERJI
December 20, 1932
SURENDRAKRISHNA ROY Vs. SHREE SHREE ISHWAR BHUBANESHWARI THAKURANI
May 13, 1932
SURENDRANATH GHOSH Vs. HARIDAS BISWAS
June 10, 1932
SUSHEELASUNDAREE DASEE Vs. BISHNUPADA DE
December 8, 1932
SUSILA BALA DASI Vs. UDAYNATH MAHANTY
September 7, 1932
SWAMI RAJRAJESHWARASHRAM Vs. SHRI SHARDA PEETH MATH
December 13, 1932
SWAMINATHA ODAYAR, MINOR, REPRESENTED BY HIS MOTHER, MEENAKSHI ACHI Vs. KSNATESA IYER
December 2, 1932
SWAMIRAO SHRINIVAS PARVATIKAR Vs. BHIMABAI PANDAPPA DESAI (NO2)
February 25, 1932
SWAMIRAO SHRINIWAS PARVATIKAR Vs. BHIMABAI PADAPPA DESAI
February 23, 1932
SWARNAMOYEE DEBYA Vs. AFERADDI
May 10, 1932
SYED MAHMUD HASAN Vs. MOHAMMAD ABDUL HAMID KHAN
December 1, 1932
SYED MOHAMMAD ISMAIL Vs. JANAKI SARAN SINGH
February 4, 1932
SYED MOHAMMAD RAZA Vs. ABBAS BANDI BIBI
April 12, 1932
SYED SAEED AHMED Vs. SYED RAZA HUSSAIN
June 17, 1932
T B KESAVA REDDIAR Vs. TAHSILDAR OF POLUR
October 25, 1932
T K M ALAGAPPA CHETTY Vs. SAMINATHAN CHETTY
December 7, 1932
T K PERAMANAYAGAM PILLAI Vs. RAMAN CHETTIAR
September 19, 1932
T S SUBBARAYA DEVAI Vs. RSUNDARESA DEVAI
May 3, 1932
T V K KAMARAJA PANDIYA NAICKER AVERGAL Vs. MUTHIRULAPPA PILLAI
March 23, 1932
TADEPALLI SRIRAMULU Vs. FIRM OF KOTHPARA SRIRAMULU, KOTHPARA VENKATA RAMACHANDRAYYA AND AKULA SATYANARAYANA REPRESENTED BY KOTHPARA SRIRAMULU, THE MANAGING PARTNER
August 11, 1932
TADIKONDA BHADRAMMA Vs. TADIKONDA PARVATEESAM AYYAVARU (INSOLVENT)
March 24, 1932
TANNERU VENKAYAMMA Vs. TANNERU GANGAYYA
December 9, 1932
TARA CHAND Vs. EMPEROR
September 5, 1932
TARINI MAHTON Vs. EMPEROR
August 31, 1932
TARUNANGANATH BANERJI Vs. PREMNARAYANLAL RAIZADA
May 19, 1932
TASADUQ HUSSAIN Vs. BASAWAN RAI
December 12, 1932
TEJU KAYA AND CO Vs. GANGJI NENSEY AND CO
September 19, 1932
THADAPALLI PEDDA SUBBA RAO Vs. LAVU ANKAMMA
September 2, 1932
THANGACHI AMMAL Vs. MOHAMED MOIDEEN MARICAIR
October 4, 1932
THANGAVELU Vs. NACHU NARAYANA PADAYACHI
December 6, 1932
THAYAMMAL Vs. SANKARANARAYANA PILLAI
December 14, 1932
THE BENARES BANK, LTD Vs. HARI NARAIN
May 5, 1932
THE OFFICIAL LIQUIDATOR OF M E MOOLA SONS LTD Vs. PERIN R BURJORJEE
March 3, 1932
THIAGARAJA MUDALIAR, MINOR, BY NEXT FRIEND JANAKI AMMAL Vs. VEDATHANNI
March 17, 1932
THILLAIKANNU ACHI Vs. SHEIK ABDUL KADIR ROWTHER
September 14, 1932
THIRUPATHI AYYANGAR Vs. YEGNAMMAL
December 13, 1932
THOMAS MERTHYR COLLIERY CO Vs. DAVIS (HMINSPECTOR OF TAXES)
July 25, 1932
THOTA CHENNA KESAVULU, MINOR, BY MOTHER AND GUARDIAN BUTCHI VENKAMMA Vs. THOTA VEERASWAMI
December 7, 1932
TIKARAM Vs. BENGAL NAGPUR RAILWAY
November 15, 1932
TOLLADAGU MUSALAYYA Vs. MATELI RANGA RAO
August 12, 1932
TOTA RAM Vs. RAM LAL
May 25, 1932
TRIKAMJI PARMANANDJI BHATIA Vs. EMPEROR
November 7, 1932
TRIMBAKRAO Vs. SAMPATRAO
October 17, 1932
TRIVIKRAMA KONURAYA Vs. SANKARANARAYANA VAZHUNNAVAR
March 17, 1932
TRUTH AND SPORTSMAN, LIMITED Vs. GEORGE STANLEY THOMPSON
December 5, 1932
TSANG CHUEN Vs. LI PO KWAI
July 19, 1932
TUAN MAN Vs. CHE SOM
February 19, 1932
TULSI GANGOTA Vs. EMPEROR
October 1, 1932
TULSIDAS AMANMAL KARANI Vs. SFBILLIMORIA
March 8, 1932
TULSIDAS JESINGBHAI PARIKH Vs. RAISINGJI FULABHAI VAGHELA
April 21, 1932
TUNUGANTLA CHINA VENKATAPPAYYA Vs. CHILANKURI PUNNAYYA (DEAD)
January 19, 1932
TUNUGUNTLA CHINA VENKATAPPAYYA Vs. CHILANKURI PUNNAYYA
January 19, 1932
TURSI RAM Vs. MEGHRAJ BASDEO
March 4, 1932
TUSHAR KANTI GHOSE Vs. GOVERNOR OF BENGAL IN COUNCIL
December 1, 1932
U PE Vs. U MAUNG MAUNG KHA
March 18, 1932
UDERAJ BODURAM Vs. CLEMENT GRIFFITH HALL
March 29, 1932
UDIT SINGH Vs. RAM LAKHAN SINGH
December 2, 1932
UMA SINGH Vs. EMPEROR
December 15, 1932
UMAKANT BALKRISHNA Vs. MARTAND KESHAV
November 8, 1932
UMESH CHANDRA MONDAL Vs. HEMANGA CHANDRA MAITY
May 13, 1932
UMESH CHUNDER SEAL Vs. GMFALKNER
January 8, 1932
UMRAO SINGH Vs. KANWAL
March 21, 1932
UNIVERSAL MUTUAL AID AND POOR HOUSES ASSOCIATION, LTD Vs. ADTHOPPA NAIDU
March 9, 1932
UPENDRA KISHORE SARKAR Vs. SHAIK KHALIL FAKIR
February 4, 1932
UPENDRA NATH SAMANTA Vs. SARODA PROSAD GHOSE
March 15, 1932
UPPU SATYANARAYANA Vs. HBYORKE
August 24, 1932
V E A R M ANNAMALAI CHETTIAR Vs. KOOTHAPPUDAYAR
October 19, 1932
V K KELU ACHAN Vs. THANDAVAN CHETTIAR
December 12, 1932
V K LAKSHMANA MUDALIAR Vs. EMPEROR
March 3, 1932
V M ABDUL RAHMAN Vs. D K CASSIM AND SONS
December 19, 1932
V N KRISHNA AIYAR Vs. VNSUBBARAMA AIYAR
January 11, 1932
V S R M CHOCKALINGAM CHETTIAR Vs. TALUK BOARD
August 15, 1932
V THIRUMALA CHARIAR Vs. ATHIMOOLA KARAYALAR (DECEASED)
November 23, 1932
VACUUM OIL COMPANY Vs. SECRETARY OF STATE FOR INDIA
April 21, 1932
VADLAMANNATI BALA TRIPURA SUNDARAMMA ALIAS SUIADARAMMA Vs. ABDUL KHADAR
September 14, 1932
VALLABHDAS MULJI Vs. PRANSHANKAR NARBHESHANKAR
March 1, 1932
VALLIAMMAL Vs. OFFICIAL ASSIGNEE OF MADRAS
May 11, 1932
VANCHESWARA SASTRI Vs. NARAYANA AYYAR
September 14, 1932
VASIREDDI RAMAYYA Vs. MULUGU KOTAYYA
September 20, 1932
VASKURI AYYANNA Vs. VEDANGI GANGAYYA
December 2, 1932
VEDATHANNI Vs. COMMISSIONER OF INCOME-TAX
May 11, 1932
VEDATHANNI Vs. COMMISSIONER OF INCOME-TAX, MADRAS
May 14, 1932
VENKARADDI MARDEPPA LINGDAL Vs. HANMANTGOWDA RAMANGOWDA KULKARNI
February 10, 1932
VENKATA REDDI Vs. TVDORASAMI PILLAI
August 5, 1932
VENKATACHALAM PILLAI Vs. SETHURAM RAO ALIAS LAKSHMIKANTHA SASTRIAR
August 22, 1932
VENKATADRI APPARAO BAHADUR Vs. ADIVICOLANY CHAKRAPANI RAO
September 13, 1932
VENKATESH KRISHNA KHASBAG Vs. BHUJABALLI ANNAPPA GARGATTI
August 2, 1932
VISHNU SHANKAR KULKARNI Vs. SHANKAR VASUDEO
April 1, 1932
VISHNU SITARAM AUCHAT Vs. RAMCHANDRA GOVIND JOSHI
January 4, 1932
VITHAGOUDA LINGAPPA SARDESAI Vs. SECRETARY OF STATE FOR INDIA
January 14, 1932
VITHOBA KUNBI Vs. PYRELAL TELI
December 8, 1932
W. C. DUTT Vs. EMPEROR
June 10, 1932
WALCHAND JASRAJ MARWADI Vs. HARI ANANT JOSHI
April 14, 1932
WILLIAM ABERCROMBIE SHAW Vs. FREDERICK CHATER JACK
April 19, 1932
WINNIPEG ELECTRIC CO Vs. JACOB GEEL
July 27, 1932
X A PINTO Vs. NARAYAN MALHARI MALI
March 2, 1932
YAKUB ALI Vs. TAJAMMUL HUSAIN KHAN
April 28, 1932
YAR MAHOMED Vs. BANSI SINGH
May 6, 1932
YASIN MORAL Vs. ISAF KHAN
January 4, 1932
YESHWANT Vs. EMPEROR
January 5, 1932
YESUBAI Vs. PARASRAM DAJI
August 5, 1932
YUSUF ISMAILBHOY LALJI Vs. ABDULLABHOY LALJI
July 28, 1932
ZABARSING Vs. BHAGWANSINGH
July 20, 1932
ZAHIRUL-SAID ALVI Vs. LACHHMI NARAYAN
July 15, 1932
ZAMIN ALI Vs. MTAZIZUNNISSA
November 3, 1932
ZIA UDDIN AHMAD KHAN Vs. AKBAR ALI
January 18, 1932