Case Index

Title
Date
(ANNAI) ERRAPPA Vs. EMPEROR
October 4, 1922
(APPANA MAHA) SADASIVA SURYANARAYANA RAO Vs. PALAKURTHI RAJALINGAM
August 8, 1922
(SAIYAD) ABDULLAH Vs. AHMAD
June 10, 1922
A A GARLINGE Vs. IRENE REBECCA GARLINGE; JOSEPH PRIOR
June 12, 1922
A CAMERON Vs. JAN AND SON
June 7, 1922
A E SALAYJEE Vs. FATIMA BIBI
November 16, 1922
A K G AHAMAD THAMBI MARAICAIR Vs. VSBASAVA MARACAYAR
October 10, 1922
A MAHALAKSHMI Vs. PSUBBARAYADU
May 3, 1922
A NATARAJA MUDALIAR Vs. DPRAMASWAMY MUDALIAR
April 21, 1922
A R R M N NARAYANAN CHETTIAR Vs. KADIRAYA GOUNDAN
December 21, 1922
A RAMASWAMI CHETTY Vs. DORAISAMI ALIAS LATCHUMAN CHETTY
November 24, 1922
A RARICHAN Vs. ELAMBILAKAD VACHAYIL DAMAYANTI
November 21, 1922
A S KRISHNA AIYAR Vs. NSUBRAMANIA AIYAR
November 23, 1922
A T SANKARALINGA MUDALIAR Vs. NARAYANA MUDALIAR
April 25, 1922
A V SRINIVASALU REDDIAR Vs. GOVINDA GOUNDAN
November 24, 1922
ABDUKURI VENKATARAMADAS (DEAD) Vs. PACHIGOLLA GAVARRAJU
February 10, 1922
ABDUL AZIZ Vs. LAKHMI CHANDRA MAJUMDAR
May 25, 1922
ABDUL BAQI KHAN Vs. SADIQ ALI AND ABDUL KARIM
December 22, 1922
ABDUL GAFUR KHAN ALIAS KALACHAND KHAN Vs. EMPEROR
March 28, 1922
ABDUL GAHUR SIKDAR Vs. EMPEROR
June 28, 1922
ABDUL GHAFUR Vs. NURUDDIN AHMAD
November 10, 1922
ABDUL HUQ Vs. MOHAMADDAN
February 7, 1922
ABDUL KADIR SAHIB Vs. UTMSOMASUNDARAM CHETTIAR
May 3, 1922
ABDUL KADIR SAHIB Vs. UTMSOMASUNDARAM CHETTIAR
January 24, 1922
ABDUL KARIM KHAN Vs. MUHAMMAD JAN
May 10, 1922
ABDUL KARIM KHAN Vs. QASIM ALI KHAN AND MURAD ALI KHAN
December 15, 1922
ABDUL LATIF KAZI Vs. ABDUL HUQ KAZI
August 17, 1922
ABDUL LATIF USMAN Vs. HAJI TAR MAHOMED
June 21, 1922
ABDUL RAHIM KAZI Vs. JONABALI SARDAR
February 16, 1922
ABDUL RAHMAN Vs. MUSAMMAT RIFAQTULNISSA
January 13, 1922
ABDUL SHAKER SAHIB Vs. ABDUL RAHIMAN SAHIB
November 1, 1922
ABDUL WAHAB SAHIB Vs. MROKIA BIBI SAHIBA
March 16, 1922
ABDULLAH KHAN Vs. MAHBUBULLAH KHAN
December 6, 1922
ABDUR SALAM SAHIB Vs. MKANDASWAMI CHETTIAR
July 19, 1922
ABHAIPADA SIRCAR, MINOR BY HIS BROTHER AND NEXT FRIEND RAM PADA SIRKAR Vs. ATOR DOME
January 12, 1922
ABHEY SINGH Vs. HIMTA
January 17, 1922
ABINAS CHANDRA DAS Vs. MAJUB ALI CHOWDHURY
July 25, 1922
ABINASH CHANDRA BHATTACHERJEE Vs. AMAR CHANDRA DE
June 20, 1922
ACHUT SITARAM PATWARDHAN Vs. TARACHAND CHIMNIRAMSHET MARWARI
August 24, 1922
ACHUTHA NAIDU Vs. OAKLEY BOWDEN AND CO
July 26, 1922
ADAM HAJI PEER MOHAMED ISHACK Vs. SAKAVATH HUSSAIN AKBARI
March 8, 1922
ADMINISTRATOR GENERAL Vs. VVRAMIAH
April 19, 1922
ADMINISTRATOR GENERAL OF MADRAS Vs. BUDHI LAL AND ANRAND; INAM-ULLAH
February 27, 1922
AFSAR KHAN Vs. SHABU MONDAL
March 23, 1922
AHAMAD THAMBI MARACAYAR Vs. BASAVA MARACAYAR
October 10, 1922
AHILA MANAJI Vs. EMPEROR
June 6, 1922
AIYAPARAJU ALIAS AYYAPPA Vs. VEEVA VENKATAKRISHNAYYA
November 21, 1922
AJIT SINGH Vs. BHAGABATI CHARAN MUKERJEE
June 30, 1922
AJUDHIA PRASAD Vs. GOBIND PRASAD
December 15, 1922
AKBAR SARCAR Vs. RAMESH CHANDRA MOITRA
August 9, 1922
AKSHAY KUMAR CHAND Vs. COMMISSIONERS OF BOGRA MUNICIPALITY
May 31, 1922
AKSHOY KUMAR BHATTACHARJEE Vs. BROJESWAR GHATAK
August 10, 1922
ALAGAPPA CHETTY Vs. NACHIAPPAN ALIAS KIRUKAN
April 26, 1922
ALAM MULLA Vs. SURENDRA KUMAR KARFORMA
June 2, 1922
ALAMELU AMMAL Vs. RAMA IYER
February 22, 1922
ALAMURI SITARAMASWAMI Vs. SREEMATH PRATIVADI BHAYANKAR NAM ANNAM VENKATA RAGHAVA-CHARYULU IYYAVARLUM GARU
January 31, 1922
ALAMURI SITARAMASWAMI, MINOR BY NEXT FRIEND NUKA SUBBARAJU APPOINTED NEW NEXT FRIEND IN THE PLACE OF SURAMMA DECEASED Vs. SREEMATH PRATIVADI BHAYANKARAM ANNAM VENKATA RAGHAVACHARYULU IYYAVAR LUMGARU
January 31, 1922
ALI AHMAD Vs. KISHAN PRASAD
December 12, 1922
ALI JAWAD Vs. KULANJAN SINGH
February 28, 1922
ALI MOHAMMED Vs. SHEIKH KATU
June 15, 1922
ALLAH DIA Vs. ABDUL GAFUR
April 18, 1922
ALLEN BROS AND CO Vs. BANDO AND CO
February 21, 1922
ALTAF ALI CHOUDHURY Vs. SRIMATI JARINA BIBI
February 9, 1922
AMARENDRA NATH DEY Vs. BARANAGORE JUTE FACTORY COMPANY LIMITED
April 6, 1922
AMBA PRASAD Vs. WAHID-ULLAH
June 2, 1922
AMBAJI BALWANTRAO MANE Vs. HANMANTRAO BAJIRAO DESHMUKH
July 10, 1922
AMBIKA DEBI ADD ORS Vs. SWARNAMAYIDASI
February 23, 1922
AMBIKA PRASAD Vs. JHINAK SINGH
December 21, 1922
AMINULLA Vs. EMPEROR
January 27, 1922
AMIRUDDIN Vs. MUZAFFAR-UL-HASAN
July 25, 1922
AMIRUDDIN MAHAMAD Vs. SANKAR BORMAN
February 8, 1922
AMMAKANNU AMMAL Vs. NARAYANASWAMI MUDALIAR
December 7, 1922
AMRITANATH BISWAS Vs. JOGENDRA CHANDRA BHATTACHARJEE
May 8, 1922
AMULYA CHANDRA BANERJEA Vs. THE CORPORATION OF CALCUTTA
April 10, 1922
AMULYA SUNDARI DASSYA Vs. SYAMA SUNDAR SAHA
February 27, 1922
ANANDA CHANDRA CHAKRAVARTI Vs. BROJA LAL SINGH
August 21, 1922
ANDUKURI VENKATARAMDAS (DEAD); BOLLAPRAGADA SURYANARANA Vs. PACHIGOLLA GAVARRAJU; ANDUKURI VENKATARAMADAS
February 10, 1922
ANGATI PARAMBATH KANNIYALLI RATHA Vs. THEKKE ILLATH NEELAKHANOHAN ALIAS PADMANABHAN NAMBOODRY
January 6, 1922
ANGATIPARAMBATH KANNIYALLI CHATHU Vs. THEKKSE ILLATH NEELAKANDHAN ALIAS PADMANABAN NAMBOODRY
January 6, 1922
ANGNOO SINGH Vs. EMPEROR
July 25, 1922
ANJUMAN-UN-NISSA BIBI Vs. MUKARRAM ALI KHAN AND ASGHAR ALI KHAN
October 24, 1922
ANNA NARAYAN PAVGI Vs. MADHYAMA STHITITILA PARASPARA AND CMANDALI
January 12, 1922
ANNADA CHARAN SIL Vs. HARGOBINDA SIL
July 13, 1922
ANNADA CHRAN DESARKAR Vs. NAWAB KHA(SIC)EH HABIBULLA
January 5, 1922
ANNADAMOYI DEBI Vs. SAUDAMINI DEBYA
December 13, 1922
ANNADANA JADAYA GOUNDER Vs. KONAMMAL
October 26, 1922
ANNAPURNA DEBYA Vs. AMIYANATH BANERJEE
May 17, 1922
ANUKUL CHANDRA DHAR Vs. KAMALA KANTA ROY
February 9, 1922
APPAYA PADADAYA GURU MAHADEVAYYA Vs. LAKHAMGOWDA BASAVANPRABHU SARDESAI
November 13, 1922
ARAB ALI KHAN Vs. MAHMUD ALI KHAN
January 14, 1922
ARADHAN MONDAL Vs. ABHOYA CHARAN MONDAL
March 28, 1922
ARAN SARDAR Vs. HARA SUNDAR MAJUMDAR
August 3, 1922
ARCHAKAM VENKATAPATHI DEEKSHATHULU Vs. KATHIRAMANGALAM CHENGA REDDI
December 5, 1922
ARJAN MIRDHA AND ON HIS DEATH ONE OF HIS HEIRS AND LEGAL REPRESENTATIVES SERAJUL ISLAM MIRDHA AND APTARUDDI Vs. KALI KUMAR CHAKERBUTTY
March 3, 1922
ARJUN CHANDRA BHADRA Vs. KAILAS CHANDRA DAS
June 15, 1922
ARJUN SINGH Vs. PARBATI
May 19, 1922
ARULANANDAM Vs. ARUL PAKKIAM
November 6, 1922
ARUN CHANDRA SINHA BAHADUR Vs. MANMOHAN SINHA ROY
July 12, 1922
ARUNACHALA THEVAN Vs. VELLACHAMI THEVAN
November 13, 1922
ARUNACHALA THEVAN Vs. STATE
November 13, 1922
ASAD ALI Vs. FAIYAZ ALI
May 16, 1922
ASGHAR ALI KHAN Vs. BHARAT INDU
October 23, 1922
ASHRAF ALI Vs. MAKBUL AHMED
March 22, 1922
ASIATULLA Vs. DENES MOHAMMED
June 7, 1922
ASKARAN BAID Vs. GOBORDHAN KOBRA
January 18, 1922
ASLAH KHATUN Vs. BALDEO PRASAD
November 15, 1922
ASMATI BIBI Vs. SAIMUDDI PATHAN
March 26, 1922
ASMATULLAH PRAMANIK Vs. GAMIR PRAMANIK
February 25, 1922
ASUTOSH CHAKRABARTY Vs. DWARIKANATH MATA
May 4, 1922
ASUTOSH DAS GUPTA Vs. PURNA CHANDRA GHOSE
July 27, 1922
ASWINI KUMAR DUTT AUD ORS Vs. SUKHODA SUNDARI DEBYA
April 24, 1922
ATARMOYI DASI Vs. RAMANANDA SEN CHOWDHURY
December 5, 1922
ATLURU SARASWATAMMA Vs. ATLURU PADDAYYA
October 11, 1922
ATMARAM SHAMJI Vs. EMPEROR
January 12, 1922
AYDROOS Vs. EMPEROR
July 24, 1922
B B AND C I RAILWAY Vs. SAKARCHAND KALIDAS SHAH
March 29, 1922
B HANUMANTHA RAW Vs. AKRISHNAMMA
April 19, 1922
B RAJA RAJESWARA SETHUPATHI ALIAS MUTHU RAMALINGA SETHUPATHI AVERGAL Vs. ARUNACHALAM CHETTIAR
November 30, 1922
B RAJA RAJESWARA SETHUPATHI ALIAS MUTHU RAMALINGA SETHUPATHI AVERGAL AND RAJA RAMNAD Vs. TIRUNEELAKANTAM SERVAI
November 8, 1922
B RAJA RAJESWARA SETHUPATHI ALIAS MUTHURAMALINGA SETHUPATHI AVERGAL, RAJA OF RAMNAD (THROUGH HIS AUTHORISED AGENT RAO SAHIB S THIRUMALAI AYYANGER AVERGAL DEWAN OF RAMNAD Vs. MINOR VENKATARAMAIYAR
March 13, 1922
B SASHIL CHANDRA DAS Vs. SAKHAMAL BANSIDHAR
March 9, 1922
B TULSI PRASAD SAHAI Vs. RAMRAJ AHIR
December 20, 1922
BABA Vs. SUKKHA
November 27, 1922
BABU JHINAK SINGH Vs. BABU AMBIKA PRASAD
December 21, 1922
BABU LAL Vs. GHANSHAM DAS
May 8, 1922
BABU NIHAL SINGH Vs. MUSAMMAT NAJUBAN
January 13, 1922
BABU NOBIN CHANDRA BOSE Vs. BANDI
November 9, 1922
BABU PARASRAM SINGH Vs. PANDOHI
February 27, 1922
BABUA SINGH Vs. ANGNU KEWAT
February 9, 1922
BACHCHA LAL Vs. HASAN KHAN
April 3, 1922
BACHUBAI JHIRAD Vs. IBRAHIM ISAK MOTIVALA
March 22, 1922
BADARUDDIN MUN HI Vs. SARAPADDIN BEPARI
February 22, 1922
BADRI NARAIN SINGH Vs. HARNAM KUNWAR
March 12, 1922
BADRI PARSHAD Vs. MOHAR SINGH
January 18, 1922
BADRI PRASAD Vs. EMPEROR
March 24, 1922
BADRI PRASAD Vs. RAJ KUNWAR
July 4, 1922
BADRI SINGH Vs. GOBARDHAN
November 17, 1922
BAHADUR SINGH Vs. MOHINI KUNWAR
June 29, 1922
BAHADUR SINGH Vs. MUSAMMAT MOHNI KOER
June 29, 1922
BAHIR DAS PAL Vs. GIRISH CHANDRA PAL
February 16, 1922
BAI BALAGAURI WIDOW OF HASMANLAL MOTILAL Vs. MOTILAL GHELLABHAI
November 7, 1922
BAI BALAGAVRI Vs. MOTILAL GHELABHAI
November 7, 1922
BAI DHONDUBAI Vs. LAXMANRAO TRIMBAKRAO JAVADEKAR
April 12, 1922
BAI DHONDURAI DAUGHTER OF LATE VISHNUPANT NARSING MAVLANKAR Vs. LAXMANRAO TRAMBAKRAO JAVADEKAR
April 22, 1922
BAI JADI Vs. PURSHOTTAM NAROTTAM DAVE
March 6, 1922
BAI KARIMABIBI DAUDBHAI Vs. ABDEREHMAN SAYAD BANU
February 17, 1922
BAI MANI Vs. RANCHODLAL AMRITLAL
November 16, 1922
BAI MONGHIBAI Vs. BAI NAGUBAI
August 11, 1922
BAI PARVATI Vs. NADIAD MUNICIPALITY
September 21, 1922
BAI REVA Vs. VALIMAHOMED MIYAMAHOMED
February 23, 1922
BAI TARA Vs. MOHANLAL LALLUBHAI
March 16, 1922
BAIDYA NATH CHOTTOPADYA Vs. SREEMATI PANCHANANI DASSEE WIDOW OF GANESH CHANDRA PANJA
July 11, 1922
BAIDYA NATH DUTT Vs. ALEF JAN BIBI
June 1, 1922
BAIDYANATH CHATTERJEE Vs. PANCHANANI DASI
July 11, 1922
BAIJNATH Vs. MOHAMMAD ISMAIL
May 16, 1922
BAISHNAV CHARAN DAS Vs. EMPEROR
July 28, 1922
BALA PRASAD Vs. MOHAN LAL; CHHADAMMI LAL
April 25, 1922
BALDEO DAS ALIAS KRISHNA DAS Vs. PITAMBAR ALIAS RANUGRAH MISIR
June 14, 1922
BALDEO PRASAD Vs. BINDESHRI PRASAD
February 15, 1922
BALI MOHAMMAD SAHA Vs. JANAKI NATH MAZUMDAR
August 2, 1922
BALVANT RAGHUNATH Vs. BALA VALAD MALU
January 11, 1922
BALVANT RANGNATH Vs. BALA MALU
January 11, 1922
BANGALI MAL Vs. FIRM GANGA RAM ASHARFI LAL
November 17, 1922
BANK OF BOMBAY Vs. FAZULBHOY EBRAHIM
April 10, 1922
BANSI Vs. RAM BARAN
July 26, 1922
BAPPU ALIAS VENKATARAMIER Vs. VAANNAMALAI CHETTIAR
December 21, 1922
BAPURAO SAKHARAM KARMARKAR Vs. SADHU BHIVBA GHOLAP
November 7, 1922
BAPURAO SITARAM KARMARKAR Vs. SADBU BHIVA GHOLAP
November 7, 1922
BASANGOWDA BIN VIRUPAXAGOWDA Vs. IRGOWDATTI KOM KALLANGOWDA
November 14, 1922
BASANGOWDA VIRUPAXGOWDA Vs. IRGOWDATI KALLANGOWDA
November 14, 1922
BASANTA KUMAR ROY Vs. MANJURI DASI
April 25, 1922
BASANTA KUMARI GUPTA Vs. ABHOY SANKAR SEN
November 14, 1922
BASANTI CHARAN SINHA Vs. RAJANI MOHAN CHATTERJEE
February 20, 1922
BASDEO RAI Vs. JHAGROO RAI
April 7, 1922
BASDEO RAM SARUP Vs. DILSUKHRAI SEWAK RAM
June 5, 1922
BECHAI Vs. EMPEROR
March 24, 1922
BECHAN SINGH Vs. KISHUN LAL
January 23, 1922
BECHARAM LAHIRY Vs. SUDEBI DASI
January 27, 1922
BECHU CHAUBE Vs. EMPEROR
July 27, 1922
BECHU SINGH Vs. BALDEO SINGH
January 16, 1922
BEEKHA Vs. EMPEROR, THROUGH BHAGIRATH
March 17, 1922
BEHARI LAL Vs. MAQSOOD ALI
December 19, 1922
BEHARI LAL BISWAS Vs. NASIMANNESSA BIBI
November 14, 1922
BEHARI LAL NANDI Vs. NRITYANANDA GHOSE
February 6, 1922
BEJOY CHANDRA SINHA Vs. HOWRAH AMTA LIGHT RAILWAY CO LTDBY THEIR MANAGING AGENTS, MARTIN AND CO
June 21, 1922
BENGAL AND NORTH-WESTERN RAILWAY CO LTD Vs. SADARAM BHAIRODAN
February 17, 1922
BENGAL NAGPUR RAILWAY COMPANY LIMITED Vs. SECRETARY OF STATE FOR INDIA
February 7, 1922
BENODE BEHARY NATH Vs. EMPEROR
July 28, 1922
BENOWARI LAL RAM Vs. PRONAB KRISHNA MAJUMDAR
March 1, 1922
BEPIN BEHARI GHOSE Vs. HARI PADA GHOSE
July 26, 1922
BEPIN KRISHNA ROY Vs. PRIYABRATA BOSE
June 30, 1922
BHAGIRATHI SHUKU Vs. CHANDRA HARIHAR PATAK
January 10, 1922
BHAGU SINGH Vs. MOHESWAR BARIK
June 9, 1922
BHAGUBAI TUKARAM JOGDUNDE Vs. APPAJI SITARAM CHARATHE
December 1, 1922
BHAGWAN DAS Vs. MANGALIA
November 13, 1922
BHAGWAN GANPATI MANKESHWAR Vs. MADHAV SHANKAR
February 21, 1922
BHAGWANT Vs. MARE
November 24, 1922
BHAGWAT PRASAD TEWARI Vs. MUHAMMAD SHIBLI
February 21, 1922
BHAGWATI SHUKUL Vs. RAM JATAN TIWARI
November 9, 1922
BHAGWATI SHUKUL Vs. RAM JATAN TEWARI
November 29, 1922
BHAGWATI SHUKUL Vs. RAM JATAN TEWARI
April 10, 1922
BHAIRAB CHANDRA DUTT Vs. KALI KUMAR DUTT
May 26, 1922
BHARAT INDU Vs. ASGHAR ALI KHAN
October 23, 1922
BHATELAY CHUNNI LAL Vs. CHAKKERPAN AUCTION PURCHASER AND PAHALWAN SINGH
February 6, 1922
BHATELE CHUNNI LAL Vs. CHAKARPAN
February 6, 1922
BHAU DAJI KHADE Vs. PATLU MALU SABLE
August 25, 1922
BHAWANI BHIKH Vs. SIDH NARAIN
July 27, 1922
BHIKHARI DAS Vs. ABDULLAH
May 2, 1922
BHIKHARI SINGH Vs. JOKHAN
March 16, 1922
BHIRGUNATH RAI Vs. APNARAIN RAI
October 27, 1922
BHOJ RAJ Vs. HARDEVA
June 6, 1922
BHOLA NATH, DEBI DAS Vs. GREAT INDIAN PENINSULA RAILWAY COMPANY
July 7, 1922
BHUP SINGH Vs. JHAMMAN SINGH
January 18, 1922
BHUPENDRA NARAYAN SINGH Vs. NURPUT SINGH
June 23, 1922
BIBI KULSOOMUNNISSA Vs. RAM PRASHAD
March 17, 1922
BIDHURANJAN MOZUMDAR Vs. MANGAN SARKAR
January 17, 1922
BIKARAMA PRASAD TEWARI Vs. EMPEROR
April 20, 1922
BIMAN CHANDRA DUTTA Vs. PROMOTHO NATH GHOSE AND OK HIS DEATH HIS HEIRESS AND LRGAL REPRESENTATIVE, SRIMATI MRINALINI DASI
February 16, 1922
BIMLA PROSAD MOOKERJEE Vs. TATA IRON AND STEEL COLD
March 28, 1922
BINAYAKDAS ACHARJEE CHOUDHURI Vs. NALINI KUMAR CHAKROVARTY
February 9, 1922
BIND BAHADUR SINGH Vs. RITURAJI
May 16, 1922
BINDESHRI PRASAD Vs. JAG PRASAD RAI
May 4, 1922
BIRESWAR GHOSE Vs. PANCHCOURI GHOSE
November 15, 1922
BISHAMBAR SAHAI Vs. JANKI DAD
April 18, 1922
BISHESHAR NATH Vs. KUNDAN
April 21, 1922
BISHNATE SINGH Vs. MUSAMMAT RAM SRI
July 27, 1922
BISHWA NATH SINGH Vs. RUP NARAIN
May 6, 1922
BITHAL DAS Vs. RAGHUNATH DAS
May 25, 1922
BOHRA BIRBAL Vs. EMPEROR
February 10, 1922
BOHRA NATHU RAM Vs. PARTAB SINGH
July 4, 1922
BRAHMAMOYI DEBYA Vs. SOMARALI SHEIKH
March 2, 1922
BRAHMANDAM VENKATA LAKSHMINARAYANA RAO Vs. ALLAMNENI VENKAYYA
April 5, 1922
BRIJ LAL Vs. DAMODAR DAS
April 3, 1922
BRIKANT PANDE Vs. PANDIT JAMNA DHAR DUBE
May 3, 1922
BRITISH INDIA STEAM NAVIGATION CO Vs. HMSHARAFALLY MERCHANT BY HIS AGENT HSMAHOMED BHOY
November 23, 1922
BROJENDRA KISHORE ROY CHOWDHURY Vs. SHEIKH SOMAR ALI
March 15, 1922
BUDARAJU HANUMANTHA RAO Vs. ALLAMNENI KRISHNAMMA
April 19, 1922
BUDAVARAM NARASIMHULU CHETTI Vs. NOOTA IBBUNDRUM NAGARAM VARU BY REPRESENTATIVE REVOOR SUBBAROYA CHETTY
November 29, 1922
BUDHI LAL Vs. ADMINISTRATOR-GENERAL OF MADRAS HIGH COURT
February 27, 1922
BURN AND CO LTD Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
June 1, 1922
BUTTERFIELD Vs. BUTTERFIELD
July 21, 1922
BYSANI MADHAVA CHETTIAR, CHARITY FUND REPRESENTED BY ITS SECRETARY K NAMMALVAR CHETTY Vs. GRKRISHNASWAMY CHETTY
August 2, 1922
C D SARANGAPANI AIYANGAR Vs. SADAGOPA NAIDU
February 1, 1922
C DORAIVELU MUDALIAR Vs. GODAY ADIKESAVALU NAIDU
January 6, 1922
C DUNN Vs. EMPEROR
February 17, 1922
C GANAPATHI MUDALIAR Vs. NKRISHNAMACHARI
March 2, 1922
C K RAMASWAMI GOUNDAN Vs. MUTHU VELAPPA GOUNDER
September 18, 1922
C L KALYANASUNADARAM AIYAR Vs. SNARASIMHA AIYANGAR
December 21, 1922
C L NARASIMAM Vs. NHANUMANTHA RAO NAIDU
February 15, 1922
C S VADAMALAI PILLAI Vs. PSUBRAMANIA CHETTIAR
September 15, 1922
C SUNDARAM AIYAR Vs. RAJA RAJESWARA MUTHURAMALINGA, SETHUPATHI AVERGHAL THROUGH HIS AUTHORISED AGENT AND DEWAN RAO SAHIB STHIRUMALAI AIYANGAR
December 11, 1922
CHAIRMAN, SERAJGUNJ MUNICIPALITY Vs. CHITTAGONG CO LTD
August 9, 1922
CHAKKHAN LAL Vs. KANHAIYA LAL
November 15, 1922
CHAKRAKODI SHAMA SHASTRI Vs. EMPEROR
March 15, 1922
CHALIKANI VENKATARAYANIM GARU Vs. VENKATA SUBADRAYAMMA
November 30, 1922
CHANDAR SEKHAR Vs. MUSAMMAT AMIR BEGAM
March 30, 1922
CHANDER SEN Vs. EMPEROR
December 20, 1922
CHANDI CHARAN MITRA Vs. MANINDRA CHANDRA ROY CHOWDHURY
August 2, 1922
CHANDRA KUMAR BASU Vs. RANI SASHIMUKHI DEBI
March 30, 1922
CHANDY CHARAN LAW Vs. SREEMUTTY AZIZERNESSA
January 11, 1922
CHARU CHANDRA MAZUMDAR Vs. FANINDRA NARAIN CHOUHDURY
January 28, 1922
CHARU CHANDRA PRAMANIK Vs. NAHUSH CHANDRA KUNDU
June 2, 1922
CHATARPAL SHARMA Vs. JAGANNATH DAS
May 3, 1922
CHATUR BHUJ Vs. GOBIND RAM
January 30, 1922
CHATURBHAI LALLUBHAI PATEL Vs. MOTIBHAI BAPUJI PATEL
September 22, 1922
CHATURBHUJ Vs. GOVIND RAM
January 30, 1922
CHATURBHUJ Vs. EMPEROR
August 3, 1922
CHAUDHRI GOBERDHAN SINGH Vs. CHAUDHRI RAM BADAN SINGH
March 16, 1922
CHELASAMI ATCHAMMA Vs. CHELASAMI VENKATASUBBAYYA
March 22, 1922
CHET RAM Vs. RAM SINGH
April 10, 1922
CHHAJJU Vs. GOKUL
July 5, 1922
CHHAJJU RAM Vs. NEKI
February 27, 1922
CHHATUR KUNWAR Vs. JAGANNATH PRASAD
October 24, 1922
CHHEDI RAI Vs. RAM KISHAN RAI
May 5, 1922
CHHIDDA Vs. EMPEROR
May 3, 1922
CHHIDDU SINGH Vs. JHANJHAN RAI
October 26, 1922
CHHOTE LAL Vs. CHHEDI LAL
August 2, 1922
CHHOTEY Vs. EMPEROR
June 16, 1922
CHHOTEY LAL Vs. CHANDRA BHAN
July 7, 1922
CHHOTEY LAL Vs. COLLECTOR OF MORADABAD
July 11, 1922
CHIDAMBARA SIVAPRAKASA PANDARA SANNADHIGAL Vs. VEERAMA REDDI
May 15, 1922
CHIEF COMMISSIONER OF INCOME-TAX Vs. ZAMINDAR OF SINGAMPATTI
February 21, 1922
CHIMABAI MALGAUDA PATIL Vs. MALLAPA PAYAPPA
February 7, 1922
CHIMMAN LAL POSTI MAL Vs. PHOOL CHAND FATEH CHAND
January 6, 1922
CHIMMAN LAL, POSTI MAL Vs. PHUL CHAND, FATEH CHAND
January 6, 1922
CHINTALAPUDI SANYASIRAO, MINOR BY NEXT FRIEND VENAPALLI ATCHAYYA Vs. CHINTALAPUDI VENKATRAO, MINOR BY GUARDIAN AD LITEM CHINTALAPUDI CHINNAYYA
October 11, 1922
CHINTAMANENI VENKATAPPAYYA Vs. CHINTAMANENI VENKATAPPAYYA
November 10, 1922
CHOTALAL LALLUBHAI Vs. CHAMPSEY UMERSEY & SONS
July 3, 1922
CHOTE LAL Vs. KHUNDI DEVI
April 24, 1922
CHUNILAL DEVAJI Vs. KARAMCHAND SHRICHAND
January 19, 1922
CHUNILAL JAMNADAS Vs. MULCHAND HARJIVANDAS
February 6, 1922
CHUNILAL SOMESHVAR BHATT Vs. VITHALDAS KARSANDAS
February 16, 1922
CHUNNI LAL Vs. GOKUL
March 1, 1922
COLLECTOR OF JAUNPUR Vs. JAMNA PRASAD
January 30, 1922
COLLECTOR OF MORADABAD Vs. CHHOTEY LAL
July 11, 1922
CROWN PROSECUTOR Vs. ADURAISWAMI
December 8, 1922
D RUBINE Vs. BALWANTRAI RAMNARAYAN TRIVIDI
February 13, 1922
D SUBRAMANIA AIYAR Vs. CHOKKALINGA MUDALIAR
November 21, 1922
DADABHAI FRAMJI CAMA Vs. COWASJI DORABJI PANDAY
July 21, 1922
DALEEP SINGH Vs. KHURSHED HUSAIN
June 1, 1922
DALLI Vs. EMPEROR
March 30, 1922
DAMANIA BROTHERS AND CO Vs. VJORTON AND CO
November 21, 1922
DAMBAR SINGH Vs. KALLYAN SINGH
January 23, 1922
DAMODAR MAHADEV BHONDE Vs. KASHINATH SADASHIV
July 10, 1922
DARASHAH BOMONJI DUBASH Vs. LIPTON LTD
March 27, 1922
DARSHAN LAL Vs. SHIBJI MAHARAJ BIRAJMAN
November 15, 1922
DATTA PRASAD SINGH Vs. KEDAR NATH AND ANR; MURLI DHAR
June 7, 1922
DATTAJI NANA PATIL Vs. NARAYANRAO BHIMRAO PATIL
December 22, 1922
DATTATRAYA MANGESHAYA CHIKARMANI Vs. VENKATESH VASUDEO PRABHU
March 9, 1922
DAVUD BEEVI AMMAL Vs. RRRADHAKRISHNA AIYAR
November 24, 1922
DAYA NAND Vs. PUTTU LAL
June 5, 1922
DAYARAM PREMJI Vs. BECHARDAS DOONGERSEY
February 27, 1922
DDIT NARAIN LAL Vs. RAM LACHHMAN RAO
November 16, 1922
DEBI PROSAD BHAKAT Vs. OFFICIAL TRUSTEE OF BENGAL, EXECUTOR (TRUSTEE IN VEKATATNAMA) TO THE ESTATE OF LEGAL OF LATE MANIK LAL SEAL
December 12, 1922
DEBI SINGH Vs. PANDIT BANSIDHAR
February 7, 1922
DEO DATT Vs. EMPEROR
November 1, 1922
DEOKI DUBE Vs. UMA DAT
December 11, 1922
DEVASAHAYAM Vs. DEVAMONY
October 16, 1922
DEVI DEEN AND SONS Vs. ROHILKHAND AND KUMAUN RAILWAY
July 5, 1922
DEVU JETIRAM GUJAR Vs. REVAPPA SATAPPA SHINTRE
January 20, 1922
DHANAMMAL Vs. VEERARAGHAVA NAIDU
December 19, 1922
DHARAM SINGH Vs. HIRA
February 15, 1922
DHARINI KALITANI Vs. SISURAM KALITA
June 14, 1922
DHIRENDRA CHANDRA RAI Vs. NAWAB KHAJA HABIB-ULLAH
August 22, 1922
DHIRENDRA KUMAR BOSE, MINOR, BY HIS GUARDUN, MOTHER, SAROJINI BOSE Vs. CHANDRA KANTA ROY
June 14, 1922
DHORENDRA KRISHNA MUKHERJEE Vs. MOHENDRA NATH MUKHERJEE
June 16, 1922
DHUNDIRAJ BALKRISHNA PHALINKAR Vs. RAMCHANDRA GANGADHAR KALE
January 27, 1922
DIGAMBAR GOVIND DESHPANDE Vs. LAHYADEO BHAU DESHPANDE
December 19, 1922
DINA NATH Vs. NEK RAM
November 29, 1922
DINA NATH PAL Vs. RAJA SATI PRASAD GARGA BAHADUR
August 7, 1922
DINA SINGH Vs. LALA DEVI CHAND
December 8, 1922
DINANATH DAS AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVESKRIPANATH DAS Vs. GOPAL CHANDRA DAS
January 4, 1922
DINBAI Vs. NUSSERVANJI RUSTOMJI
May 25, 1922
DINKARRAO GANPATRAO KOTHARE Vs. NARAYAN VMANDLIK
March 20, 1922
DINSHAJI EDALJI KARKARIA Vs. JEHANGIR COWASJI MISTRI
March 23, 1922
DR SADIQ ALI Vs. ABDUL BAQI KHAN
December 22, 1922
DRONAMRAJU RAMA RAO Vs. VISSAPRAGADA VEDAYYA
November 29, 1922
DRONAMRAJU RAMA RAO AND 3 ORS Vs. VISSAPRAGADA VEDAYYA AND 6 ORS
December 9, 1922
DUKHI RAM BARAI Vs. BNWRAILWAY
November 23, 1922
DURAISAMI IYER Vs. SUBBARAYA IYER
December 15, 1922
DURGA CHARAN MITRA Vs. RAJENDRA NARAIN SINHA
August 2, 1922
DURGA CHOWDHURI Vs. JAGROOP
June 23, 1922
DURGA PRASAD Vs. EMPEROR
November 16, 1922
DURGA PRASAD Vs. HET RAM
October 24, 1922
DURGA PRASAD Vs. EMPEROR
December 1, 1922
DURGA PRASAD Vs. BABU LAL
June 16, 1922
DWARKA DAS AJODHYA PRASAD Vs. RAM RATAN
May 8, 1922
DWARKA NATH BANERJI Vs. RASH BEHARI GUHA
July 10, 1922
DWARKA NATH SEN Vs. TARA PRASSANNO SEN
June 16, 1922
DWIJENDRA MOHAN SARMA Vs. MONORAMA DASI
February 23, 1922
E D SASSOON AND CO LTD Vs. KAPATCH
November 29, 1922
E E MACK Vs. MADRAS AND SOUTHERN MAHRATTA RAILWAY COMPANY LIMITED
December 5, 1922
E N A SAMU PATTER Vs. FHWILSON, THE OFFICIAL ASSIGNEE OF VMAPPACHI CHETTY AND SONS
September 7, 1922
E SUBBARAYA PILLAI Vs. RAJA OF KARVETNAGAR
May 31, 1922
E VENKATARAMA IYER Vs. AELUMALAI NAICKER
December 13, 1922
E VENKATRAMA AIYAR Vs. AELUMALAI NAICKER
December 13, 1922
E. D. SASSOON AND COMPANY Vs. RAMDUTT RAMKISSEN DAS
July 24, 1922
EAGALA NAGAPPA NAIDU (DEAD) Vs. PMUNUSWAMY IYER
January 19, 1922
EAGLE STAR AND BRITISH DOMINIONS INSURANCE COMPANY Vs. DINANATH AND HEMRAJ
December 4, 1922
EAST INDIAN RAILWAY Vs. FIRM INDERMAN TULSHI RAM
January 4, 1922
EAST INDIAN RAILWAY COMPANY Vs. DAYABHAI VANMALIDAS
March 23, 1922
EBRAHIM CURRIM AND SONS Vs. AKABDULLA SAHIB
February 7, 1922
EGALA NAGAPPA NAIDU Vs. PMUNISWAMY IYER
January 9, 1922
EGALA PEDDA PAPA NAIDU Vs. PMUNISAMY AIYAR
January 19, 1922
ELAHI BAKSH Vs. LALA SURAJ NARAYAN
July 27, 1922
EMPEROR Vs. NRITYA GOPAL ROY
December 15, 1922
EMPEROR Vs. GANESH CHANDRA GOLDAR
June 15, 1922
EMPEROR Vs. HARI DAS MITRA
July 5, 1922
EMPEROR Vs. SUNDAR LAL
April 5, 1922
EMPEROR Vs. HORI LAL
December 20, 1922
EMPEROR Vs. BIMALANAND DAS GUPTA, A PLEADER
June 1, 1922
EMPEROR Vs. BADRI PRASAD
March 24, 1922
EMPEROR Vs. DURGA PRASAD
March 30, 1922
EMPEROR Vs. LAXMAN NATHA
January 12, 1922
EMPEROR Vs. ATMARAM SHAMJI
January 12, 1922
EMPEROR Vs. RAMCHANDRA BAPUJI DESHMUKH
January 19, 1922
EMPEROR Vs. RAJANI KANTA GHOSE
July 17, 1922
EMPEROR Vs. SHEODARSHAN SINGH
January 18, 1922
EMPEROR Vs. INCHA RAM
April 21, 1922
EMPEROR Vs. UMA DUTT MISER
May 3, 1922
EMPEROR Vs. NASURBHAI ABDULLABHAI LALJI
December 20, 1922
EMPEROR Vs. AMIRUDDIN SALEBHOY TYABJEE
April 13, 1922
EMPEROR Vs. SHANKAR BALKRISHNA DESHPANDE
March 29, 1922
EMPEROR Vs. KALYANCHAND GOPALCHAND GUJARATI
April 4, 1922
EMPEROR Vs. BABUS RAJANI KANTA BOSE; BABUS RAJANI KANTA NAG; BABU ANNADA CHARAN ROY; BABU SURENDRA KUMAR NAG
February 6, 1922
EMPEROR Vs. SHIBOO
June 29, 1922
EMPEROR Vs. GOKAL
August 19, 1922
EMPEROR Vs. ALLU
December 6, 1922
EMPEROR Vs. BECHU CHAUBE
July 27, 1922
EMPEROR Vs. SRISTIDHAR MAZUMDAR
August 11, 1922
EMPEROR Vs. DURGA CHARAN BEPARI ALIAS DURGA CHARAN MANDAL
April 28, 1922
EMPEROR Vs. PROFULLA KUMAR MAZUMDAR
May 26, 1922
EMPEROR Vs. HARGAYAN
October 27, 1922
EMPEROR Vs. DURGA PRASAD
November 16, 1922
EMPEROR Vs. DEO DAT
November 1, 1922
EMPEROR Vs. SHIVLINGAPPA BASAPPA
August 17, 1922
EMPEROR Vs. HAR PRASAD BHARGAVA
November 17, 1922
EMPEROR Vs. HIRA
November 25, 1922
EMPEROR Vs. SAFDAR REZA
February 20, 1922
EMPEROR Vs. ASHIQ HUSAIN KHAN
July 3, 1922
EMPEROR Vs. SIPAHI SINGH
July 27, 1922
EMPEROR Vs. ANGNU SINGH
July 25, 1922
EMPEROR Vs. DULLA
July 7, 1922
EMPEROR Vs. CHATURBHUJ
August 3, 1922
EMPEROR Vs. KALE
September 13, 1922
EMPEROR Vs. JJOHN
October 14, 1922
EMPEROR Vs. TKPITRE
October 18, 1922
EMPEROR Vs. KHASHABA TATYA LAWAND
November 6, 1922
EMPEROR Vs. SHUJA-UD-DIN AHMAD
March 24, 1922
EMPEROR Vs. CDUNN
February 17, 1922
EMPEROR Vs. MUSAMMAT BASHIRAN
October 14, 1922
EMPEROR Vs. BISESWAR DE ALIAS BISWESHAR RAJ
January 10, 1922
EMPEROR Vs. SATYENDRA KUMAR DUTT CHOWDHURY ALIAS SATU BABU
October 13, 1922
EMPEROR Vs. JHABBAR MULL LAKKAR
February 20, 1922
EMPEROR Vs. HASRAT MOHANI
July 11, 1922
EMPEROR Vs. DURGA PRASAD
December 1, 1922
EMPEROR Vs. TARINI MOHAN BARARI
February 6, 1922
EMPEROR Vs. VENKATRAO RAJERAO MUDVEDKAR
February 14, 1922
EMPEROR Vs. AHILYA MANAJI
June 6, 1922
EMPEROR Vs. NARAYAN KRISHNA GOGTE
October 18, 1922
EMPEROR Vs. NASARVANJI BOMANJI
November 28, 1922
F T KINGSLEY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
August 18, 1922
FAIJADDIN Vs. AGNI KUMAR SARMA
June 6, 1922
FAIJUDDIN Vs. ASRAB ALI
May 17, 1922
FAKHRULLAH KHAN Vs. RAM SARUP
June 29, 1922
FANINDRA NATH ROY Vs. BHOLA DASSI DEBI
July 27, 1922
FATEH CHAND Vs. NIHAL SINGH
May 25, 1922
FATEH CHAND Vs. EMPEROR
May 18, 1922
FATEH MUHAMMAD CHAUDHRI Vs. MUSAMMAT SITA CHAUDHRAIN
April 12, 1922
FATMABAI Vs. FRAMROZ ARDESHIR BANAJI
September 4, 1922
FATTECHAND ANANDRAM MARWADI Vs. UMAJI VALUJI MAHAR
September 12, 1922
FAZAL ILAHI Vs. PRAG NARAIN
March 20, 1922
FAZAR PRAMANIK Vs. EMPEROR
November 23, 1922
FAZIL MEAH Vs. PROSANNA KUMAR ROY DECREE-HOLDER, IDRIS MEAH
February 13, 1922
FERASAT ALI MULIK Vs. PRIAMBODA DEVI
April 28, 1922
FERASAT ALI MULLIK Vs. SRIMATI PRIAMBODA DEVI
April 28, 1922
FIRM HAZARI LAL-CHHANGA MAL Vs. SOHAN LAL
October 25, 1922
FIRM PARBHOO LAL-RAM RATAN Vs. BENGAL NORTH-WESTERN RAILWAY COMPANY, THROUGH ITS AGENT AT GORAKHPUR, AND THE BOMBAY BARODA AND CENTRAL INDIA RAILWAY, THROUGH ITS AGENT AT BOMBAY
January 19, 1922
FIRM SARDAR MAL HARDAT RAI Vs. FIRM SHEO BAKSH RAI-SRI NARAIN
March 2, 1922
FORD AUTOMOBILES INDIA LTD Vs. DELHI MOTOR AND ENGINEERING CO
August 14, 1922
FORT PRESS COMPANY LIMITED Vs. MUNICIPAL CORPORATION
May 25, 1922
FRASER AND ROSS Vs. KRISHNASWAMI IYER
May 5, 1922
FREEMAN Vs. SSCALANDA AND CAPTYANOVSKY
May 22, 1922
FULKUVERBAI Vs. KESRISINGH RAJMAL
December 20, 1922
G A SUNDARA AIYAR Vs. ARUMUGHAM PILLAI
December 21, 1922
G A SUNDARA IYER Vs. ARUMUGAM PILLAI
December 21, 1922
G RAMASWAMI AIYAR Vs. DEIVASIGAMANI PILLAI
March 14, 1922
GAJADHAR Vs. MEGHA
March 28, 1922
GAJADHAR MAHTON Vs. AMBIKA PRASAD TIWARI
July 27, 1922
GAJENDRA NATH DEY Vs. MOULVI ASHRAF HOSSAIN
June 6, 1922
GAJRAJ SINGH Vs. EMPEROR
October 16, 1922
GANAPATHI SARMA Vs. EMPEROR
November 15, 1922
GANAPATI NANA POWAR Vs. JIVANABAI SUBANNA
September 5, 1922
GANDHI VADILAL CHHAGANLAL Vs. GANDHI MANAKLAL CHHAGANLAL
August 21, 1922
GANESH MAHADEV SAHASRABUDHE Vs. YESHWANT MAHADEV PHADKE
December 19, 1922
GANESH MORESHWAR JOSHI Vs. VASUDEO VITHAL PARANJPE
June 22, 1922
GANESH NARHAR JOSHI Vs. DATTATRAYA PANDURANG JOSHI
November 15, 1922
GANESH PRASAD SAHU Vs. DUKH HARAN SAHU
February 15, 1922
GANESH RAM Vs. GANPAT RAI
June 14, 1922
GANESHI LAL Vs. EMPEROR
November 8, 1922
GANGA PRASAD Vs. EMPEROR
September 16, 1922
GANGA PRASAD Vs. EMPEROR
October 4, 1922
GANGA SAHAI Vs. BALDEO SINGH
January 4, 1922
GANGADHAR NARAYAN PANDIT Vs. IBRAHIM BAVA DINGANKAR
December 15, 1922
GANGARAM BALKRISHNA SAWANT Vs. VASUDEO DATTATRAYA KIRLOSKAR
November 10, 1922
GANGARAM BHIKU MAHADIK Vs. BAPUSAHEB DAULATRAO MAHADIK
March 6, 1922
GANGARAM MAJHI Vs. BAMAPADA MAHAPATRA
April 24, 1922
GANNABATHULA VENKAMMA Vs. GANNABATHULA RANGA RAO
February 10, 1922
GANPATI NANA POWAR Vs. JIVANABAI KOM SUBANNA BY HER MUKHTYAR BABURAO TUKARAM KASHID
September 8, 1922
GANPATIBHATTA UMAMAHESHWARBHATTA Vs. DEVAPPA SHANKARNARAYAN HAVIK
February 7, 1922
GANU GOPAL SONAR Vs. DATTATRAYA LAXMAN POTDAR
April 12, 1922
GARINE SATYANARAYANA Vs. EMPEROR
December 18, 1922
GAYA PRASAD Vs. METHAI LAL
December 1, 1922
GAYAN SINGH Vs. EMPEROR
November 22, 1922
GENDA LAL THROUGH UJYARI Vs. BAL KISHAN ALIAS BALLI
May 17, 1922
GHANSHYAMDAS VISHNUDAS GANDHI Vs. LAXMIBAI VISHNUDAS GANDHI
March 1, 1922
GHASI RAM Vs. MALONY CLUB, THROUGH CHIRANJI LAL
December 5, 1922
GHULAM HUSAIN Vs. GANESH LAL
November 28, 1922
GHULAM MOHIDEEN QUARISHI SAHIB Vs. AHAMADULLA BEGUM SAHIBA
October 26, 1922
GIRIS CHANDRA BHATTACHARYYA Vs. BHABATARAN SHAKARI
April 25, 1922
GIRJA NAND Vs. HIS HIGHNESS THE MAHARAJA PARBHU NARAIN SINGH, KASHI NARESH
December 5, 1922
GIRWAR LAL Vs. BANSIDHAR
April 12, 1922
GOBARDHAN SINGH Vs. RAM BADAN SINGH
March 16, 1922
GOBIND PERSHAD Vs. KALIAN
March 27, 1922
GOKAL Vs. EMPEROR
August 19, 1922
GOLAM RAHMAN MISTRI Vs. GURDAS KUNDU CHOUDHRI
June 1, 1922
GOLAM SOBHAN Vs. ALI HOSSAIN BAHADDAR
January 17, 1922
GOLLA CHAKRAPANI Vs. KATNENI LAKSHMAPERUMALLU
November 3, 1922
GOPAL BHIMJI AVTE Vs. MANAJI GANUJI PADVAL
October 5, 1922
GOPAL CHANDRA PAL Vs. KADAMBINI DASI
June 16, 1922
GOPAL CHANDRA PODDAR Vs. DWARIKA NATH DUTTA
May 31, 1922
GOPAL DAS Vs. SRI THAKUR GANGA BEHARIJI MAHARAJ
February 16, 1922
GOPAL NAIDU Vs. KING-EMPEROR
December 23, 1922
GOPALA CHETTY Vs. VIJAYARAGHAVACHARIAR
March 9, 1922
GOPALASWAMY IYENGAR; NUMMACHI REDDIAR Vs. NUMMACHI REDDIAR; ALAGIRI RAJA
August 11, 1922
GOPI DAS Vs. MADHO LAL
October 27, 1922
GOPI KHATIK Vs. EMPEROR
June 23, 1922
GOPI KOERI Vs. MUSAMMAT RAJ ROOP KOER
July 24, 1922
GOPINATH JALUA Vs. BHAJAHARI DAS ADHIKARI AND KAILASH CHANDRA MAITY
March 1, 1922
GOPU NATARAJA CHETTY Vs. RAJAMMAL
February 14, 1922
GORA CHAND HALDAR Vs. RAKHAL CHANDRA GOPE
May 17, 1922
GORAKHPUR BANK LIMITED Vs. KARAMAT ALI
March 17, 1922
GOSTO BEHARY BASU Vs. BAISTOM DAS DENRE
April 11, 1922
GOSWAMI PURAN LALJI Vs. RAS BEHARILAL
April 26, 1922
GOUR CHANDRA GOSWAMI Vs. CHAIRMAN OF THE COMMISSIONER OF THE NABADWIP MUNICIPALITY
January 3, 1922
GOUR KRISHNA SIRCAR Vs. NILMADHAB SAHA
August 16, 1922
GOURI KUMARI DASI Vs. SRIMATI RAMANIMOYI DASI
July 4, 1922
GOVERNMENT OF BOMBAY Vs. NHMOOS
March 31, 1922
GOVERNMENT PLEADER Vs. GKTATKE
December 18, 1922
GOVERNMENT PLEADER Vs. VINAYAK BALVANT CHAUKAR
July 20, 1922
GOVIND DASS Vs. RAM CHARAN LONIA
January 31, 1922
GOVINDASAMI PADAYACHI (MINOR) BY NEXT FRIEND Vs. RSAMI PADAYACHI
April 12, 1922
GREAT INDIAN PENINSULAR RAILWAY COMPANY Vs. FIRM BHOLA NATH- DEBI DAS
July 7, 1922
GUJRATI Vs. SITAI MISIR
February 27, 1922
GULAB CHAND Vs. KAMAL SINGH
March 2, 1922
GULABRAO MANYABA BHOITE Vs. VINAYAK BAPUSAHEB KADAM
December 15, 1922
GULZARI LAL Vs. EMPEROR
June 9, 1922
GUNJAR MAHOMMED Vs. SHURUZ ALI
June 9, 1922
GUR NARAIN Vs. LALLU SINGH AND HARBANS SINGH
July 25, 1922
GURU PROSANNA ROY Vs. FUL CHAND MONDAL
February 9, 1922
H BEVIS & CO Vs. RAM PRASAD
January 9, 1922
H BEVIS AND CO Vs. RAM PRASAD
January 2, 1922
H MAHOMED ISHACK SAHIB Vs. MAHOMED MOIDEEN
March 10, 1922
H SHEENAPPAYA Vs. RAJAMMA ALIAS PADMAVATHI
May 5, 1922
HABIBAR RAHAMAN Vs. SAIDANNESSA BIBI
December 20, 1922
HAJI ABDUR RAHIM Vs. NARAYAN DAS AURORA
December 20, 1922
HAJI DAWOOD HAJI ELIAS Vs. MUNICIPAL COMMISSIONER FOR THE CITY OF BOMBAY
March 27, 1922
HAJI MOHAMMAD ISMAID Vs. MUNSHI BARKAT ALI
June 30, 1922
HAJI MOHAMMUDIN AND COMPANY Vs. EASTERN JAPAN TRADING COMPANY
July 20, 1922
HAJI OOSMAN HAJI ISMAIL Vs. HAROON SALEH MAHOMED
July 27, 1922
HALLAPPA KALLAPPA Vs. IRAPPA GIRIMALLAPPA
January 16, 1922
HAMID ALI Vs. SRI KISSEN GOSAIN
December 11, 1922
HAMID ALI Vs. MAHOMED NURERJJAMA MEAH
June 12, 1922
HANMANT TIMAJI DESAI Vs. RAGHAVENDRARAO GURURAO DESAI
January 17, 1922
HANS RAJ Vs. MUSAMMAT SOMNI
May 10, 1922
HANSRAJ GODHAJI MARWADI Vs. BAPU KRISHNASWAMI PILE
November 27, 1922
HANUMAN Vs. EMPEROR
February 17, 1922
HAR DAYAL SINGH Vs. GAR DAYAL SINGH
July 6, 1922
HAR KISORE SEAL Vs. THAKURDHAN BAISHNAB
March 7, 1922
HAR PRASAD TEWARI Vs. SHEO GOBIND TEWARI
March 17, 1922
HAR PRASAD TIWARI Vs. SHEO GOBIND TIWARI
March 17, 1922
HARA KUMAR DEY Vs. JOGENDRA KRISHNA RAY
August 3, 1922
HARA KUMAR MITTER Vs. MURARI MOHAN BOSE
March 22, 1922
HARA PRASANNA BANDOPADHYA Vs. ARAB ALI AND ON HIS DEATH TWO OF HIS HEIRS AND LEGAL REPRESENTATIVES JABEDA KHATUN, MINOR BY THEIRGUARDIAN AD LITEM, MRFBCOUNSEL, THE DEPUTY REGISTRAR OF THIS COURT AND ABBAS ALI AND SABDAR ALI
May 19, 1922
HARA PRASANNA BANDOPADYA Vs. ARAB ALI
May 19, 1922
HARA SUNDAR MAJUMDAR Vs. LAHABAR SINGH
February 1, 1922
HARDEO PRASAD Vs. DAMODAR PRASAD
November 16, 1922
HARGAYAN Vs. EMPEROR
October 27, 1922
HARI RAM Vs. INDRAJ
June 7, 1922
HARI RAM SINGH CHOUDHURY Vs. RAM RAM SINGH CHOUDHURY
May 17, 1922
HARICHAND MANCHARAM Vs. GOVIND LUXMAN GOKHALE
December 20, 1922
HARIDAS GHOSE MRIDHA Vs. GOURI CHARAN GHOSE MRIDHA
June 19, 1922
HARIDASI DEBI Vs. GOPESHWAR PYNE
April 10, 1922
HARIHAR DAS CHOWDHURY Vs. RAJ KUMAR MUKHERJEE
August 16, 1922
HARIHAR PRASAD Vs. UDAI NATH SAH
December 4, 1922
HARIHARAMANGALATH KIZOOR VARIYATH SAMBA VARIYAR Vs. THAIPARAMBIL KALATHIL UMMAR
March 31, 1922
HARISCHANDRA NARAYAN VINEKAR Vs. KUMMA VITHOBA KOMARPANT
September 26, 1922
HARNAM DAS Vs. FAIYAZI BEGAM
January 24, 1922
HARO NATH MALO Vs. ALA BUX
December 4, 1922
HASAN RAZA Vs. EMPEROR
May 31, 1922
HEM CHANDRA ROY CHOWDHURY Vs. SRIMATI BIRAJA SUNDARI CHOWDHURANI, WIDOW OF GIRISH CHANDRA ROY CHOWDHURY,
February 15, 1922
HEMANGINI DASI Vs. SITAL MONDAL
February 10, 1922
HEMANGINI DEVI Vs. BEJOY SINGH DUDHARIA
December 18, 1922
HERENDRA KUMAR ROY CHOUDHURI Vs. HARA KISHORE PAL
August 30, 1922
HIRA Vs. EMPEROR
November 25, 1922
HIRA LAL Vs. EMPEROR
August 2, 1922
HIRA LAL Vs. JHUNNI LAL
February 15, 1922
HIRACHAND MOTICHAND Vs. HANSABAI GANPATRAO
November 8, 1922
HIRALAL D NANAVATI Vs. KASTURBHAI MANIBHAI NAGARSETH
February 27, 1922
HIRDE RAM Vs. LFMARTEN; TMARTEN
February 17, 1922
HIS HOLINESS SRI SUKRATENDRA THIRTHA SWAMI OF KASI MUTT Vs. MNPRABHU
December 5, 1922
HOLLEPPA KALLAPPA MAYAPPANAVAR Vs. IRAPPA GIRI MALLAPPA BADIGER
January 16, 1922
HON BLE RAI BAHADUR PANDIT SADANAND PANDEY Vs. SHEIKH TUFAIL AHMAD
November 2, 1922
HORI LAL Vs. EMPEROR
December 20, 1922
HOTA VEERABHADRAYYA Vs. HONBLE SRI RAJAH KOCHERLA KOTA RAMACHANDRA VENKATAKRISHNA RAO BAHADUR GARU
December 14, 1922
HRIDAY KRISHNA PAL Vs. RAJANI KANTA PAL
May 3, 1922
HRIDOY MOHINI DASI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
November 28, 1922
HURNANDRAI FULCHAND Vs. PRAGDAS BUDHSEN
December 20, 1922
HUSSAIN SAHIB Vs. HAMMAD SAHEB
March 27, 1922
I J COHEN Vs. GDIAS
March 16, 1922
IBRAHIM SAHIB Vs. KONAMMAL
February 9, 1922
IMPERIAL TOBACCO COMPANY OF INDIA LIMITED Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
January 17, 1922
IN RE: A FIRST GRADE PLEADER Vs. STATE
November 6, 1922
IN RE: A S RAMASWAMI MUDALIAR Vs. STATE
September 1, 1922
IN RE: ABDUL SAMAD Vs. STATE
May 9, 1922
IN RE: ARBITRATION ACT AND THE REFERENCE, TO ARBITRATION BY MESSRS M NARASIMHALU CHETTY AND CO AND P S SUBRAMANIA IYER Vs. STATE
April 5, 1922
IN RE: ARUMUGA MUDALIAR Vs. STATE
August 11, 1922
IN RE: ARUMUGAM PILLAI Vs. STATE
December 4, 1922
IN RE: BABU MOHENDRA LAL ROY Vs. STATE
August 16, 1922
IN RE: BADIUDDIN SARFUDDIN Vs. STATE
June 28, 1922
IN RE: BALLAR CHAND SEROJEE Vs. STATE
August 8, 1922
IN RE: BUDDA REDDI Vs. STATE
August 10, 1922
IN RE: CHAKRAKODI SHAM SHASTRI Vs. STATE
March 15, 1922
IN RE: COURT FEES Vs. STATE
May 5, 1922
IN RE: COURT FEES Vs. STATE
October 31, 1922
IN RE: DERVISH HUSSAIN Vs. STATE
November 3, 1922
IN RE: ERADA PADINHAREDIL GOVINDAN NAIR Vs. STATE
May 4, 1922
IN RE: GOPAL NAIDU Vs. STATE
December 22, 1922
IN RE: HARI NARAIN DAS (AN INFANT) Vs. STATE
July 12, 1922
IN RE: JAYARAMULU NAIDU Vs. STATE
August 10, 1922
IN RE: JNANENDRA NATH ROY (DEACEASED) Vs. STATE
April 26, 1922
IN RE: K KUNHAHAMAD HAJI Vs. STATE
October 11, 1922
IN RE: KARIYAPPA NINGAPPA Vs. STATE
June 15, 1922
IN RE: KOTTAMMAL KALATHINGAL UMMAR HAJEE Vs. STATE
September 5, 1922
IN RE: KOTTITHOTI MAMED HAJI Vs. STATE
December 22, 1922
IN RE: KOTTUR HAMPANNA AND TWELVE ORS Vs. STATE
September 6, 1922
IN RE: KOVAGANTI ALIAS NALLAGONDA APPIAH Vs. STATE
October 10, 1922
IN RE: KRISHNA PILLAI Vs. STATE
July 17, 1922
IN RE: KUPPUSWAMY NAIDU Vs. STATE
December 20, 1922
IN RE: LAKSHMINARAYANA CHETTIAR Vs. STATE
March 9, 1922
IN RE: M TASADDUQ AHMAD KHAN SHERWANI, ADVOCATE Vs. STATE
January 23, 1922
IN RE: MAHADEV RAMKRISHNA KARKARE Vs. STATE
June 14, 1922
IN RE: MAHOMED HASHAM & CO Vs. STATE
June 5, 1922
IN RE: MANDAYAPURATH ERESA KUTTY MOOPAN Vs. STATE
November 15, 1922
IN RE: MANECKCHAND VIRCHAND PATNI Vs. STATE
July 4, 1922
IN RE: MANIKONDA LINGAYYA Vs. STATE
October 13, 1922
IN RE: MARMADUKE PICKTHALL Vs. STATE
September 20, 1922
IN RE: MARMADUKE PICKTHALL (NO 2) Vs. STATE
December 6, 1922
IN RE: MARUDA MUTHU VANNIAN Vs. STATE
September 6, 1922
IN RE: MARUTI BABAJI SONAR Vs. STATE
May 10, 1922
IN RE: MATHI VENKANNA Vs. STATE
November 15, 1922
IN RE: MATTAM SHINNA VIRAIAH Vs. STATE
February 1, 1922
IN RE: MITTOR MOIDEEN HAJEE; IN RE: EDEKKATTU CHEKKUTI HAJI Vs. STATE
August 11, 1922
IN RE: MOHIDEEN PAKKIRI MARAKKAYAR Vs. STATE
July 17, 1922
IN RE: MUHAMMAD MUZAFFAR ALI Vs. STATE
January 20, 1922
IN RE: NARAIN PRASAD NIGAM Vs. STATE
July 27, 1922
IN RE: NARAMBAN Vs. STATE
February 1, 1922
IN RE: P S VELAYUTHAM CHETTY Vs. STATE
November 15, 1922
IN RE: PARAVADA CHINA VENKU NAIDU Vs. STATE
December 13, 1922
IN RE: PERUMALLA VENKATASUBBIAH Vs. STATE
October 27, 1922
IN RE: PUNIYA SYAMALO Vs. STATE
November 1, 1922
IN RE: RABINDRA CHANDRA CHATTERJEE Vs. STATE
January 23, 1922
IN RE: RAGHAVA REDDI Vs. STATE
February 20, 1922
IN RE: RAMANATHAN CHETTIAR Vs. STATE
August 15, 1922
IN RE: RAMUDU AIYAR Vs. STATE
December 4, 1922
IN RE: S P NATARAJA PILLAI Vs. STATE
September 28, 1922
IN RE: S RAMASWAMI IYENGAR Vs. STATE
May 4, 1922
IN RE: SATYABODHA RAMCHANDRA ADABADDI Vs. STATE
June 9, 1922
IN RE: SIKKA GOUNDAN Vs. STATE
October 13, 1922
IN RE: SRI SRI SRI KANDAMANI DEVI Vs. STATE
January 27, 1922
IN RE: SUBBA NAIDU Vs. STATE
March 3, 1922
IN RE: THIRUMAL REDDY Vs. STATE
January 27, 1922
IN RE: VARISAI ROWTHER Vs. STATE
December 22, 1922
IN RE: VELLIAH KONE Vs. STATE
April 27, 1922
IN RE: VENKATASUBBAIER Vs. STATE
December 15, 1922
INAYAT ULLAH KHAN Vs. NISAR AHMAD KHAN
January 4, 1922
INCHA RAM Vs. EMPEROR
April 21, 1922
INDERPAL SINGH Vs. BAFATI ORS
June 27, 1922
INDIAN HOTELS COMPANY LTD Vs. PHIROZ SORABJI CONTRACTOR
April 10, 1922
IQBAL HAIDAR KHAN Vs. MUSAMMAT WASI FATIMA BIBI AND LACHMI NARAIN
July 5, 1922
IRSHAD MUHAMMAD KHAN Vs. JWALA PRASAD
July 27, 1922
ISHAN CHANDRA SARKAR Vs. MONMOTHA NATH DUTTA
July 26, 1922
ISHRAPPA GANAP HEGDE Vs. KRISHNA PUTTA SHANKAR HEGDE
January 31, 1922
ISMAIL Vs. BUNDA
April 19, 1922
ISUP ALI Vs. GOUR CHANDRA DEB
August 7, 1922
J AND D EZIEKEIL, CARRYING BUSINESS UNDER THE NAME AND STYLE OF EZEKEIL AND CO Vs. ANNADA CHARAN SEN
June 20, 1922
J N GHOSE Vs. BBDASI
April 27, 1922
J OVID Vs. SETH CHANDA BHAN
July 5, 1922
J V SRINIVASA RAO MINOR BY FATHER AND NEXT FRIEND J V RANGANATHA RAO Vs. HANUMANTHA RAO
January 11, 1922
JADAB KRISHNA KUNDU Vs. APSARADDIN SARDAR
November 27, 1922
JADU GOPAL KUNDU CHOWDHURY Vs. GOPAL CHANDRA NANDI
July 19, 1922
JADU MONDAL Vs. JAGENDRANATH BANERJEE
February 17, 1922
JADU NATH SARKAR Vs. HARAN CHANDRA SARKAR
March 30, 1922
JAGABANDHU SAHA Vs. HARIS CHANDRA SIL
February 10, 1922
JAGADISHWAR SANYAL Vs. COLLECTOR OF GOALPARA
May 5, 1922
JAGANNATH Vs. BALWANT SINGH ANR
May 25, 1922
JAGANNATH NARSINGDAS MARWADI Vs. RAVJI TULSIRAM PANSARE
September 5, 1922
JAGANNATH PRASAD Vs. CHHATUR KUNWAR
October 24, 1922
JAGANNATH PRASAD MINOR THROUGH CHOTEY LAL Vs. RAM LAL
April 26, 1922
JAGANNATH SINGH Vs. EMPEROR
February 8, 1922
JAGANNATHA NAIDU Vs. RIGHT HONOURABLE THE SECRETARY OF STATE FOR INDIA IN COUNCIL THROUGH THE COLLECTOR OF RAMNAD
February 3, 1922
JAGANNATHA SASTRY Vs. SARATHAMBAL AMMAL
November 30, 1922
JAGAR NATH UMAR Vs. RAM KARAN SINGH
June 9, 1922
JAGAT CHANDRA ROY Vs. KALIMUDDI SARDAR
April 8, 1922
JAGDEO NARAIN SINGH Vs. BALDEO SINGH
July 7, 1922
JAGGAVARAPU BASAVAMMA Vs. JAGGAVARAPU SEETAREDDI
February 16, 1922
JAI BEHRAM Vs. KEDAR NATH MARWARI
June 19, 1922
JAI NARAIN SINGH Vs. GITA PERSHAD
June 1, 1922
JAINARAIN PANDE Vs. BHAGWAN PANDE
May 16, 1922
JAINI LAL Vs. FIRM DURGA PRASAD-DAU DAYAL
July 11, 1922
JAIRAM DAS Vs. RAJ NARAIN
June 29, 1922
JAISHINGRAO MADHARAO RANU Vs. VENKATARAO SATWAJIRAO BHOSLE
March 23, 1922
JAMASJI HORMASJI BAHADURPUR WALA Vs. JAMESTJI HORMASJI BAHADURPURWALA
March 3, 1922
JAMBAPURAM SUBBIAH Vs. GUNDALAPUDI ALIAS MITTAMEEDI VENKATRAMAYYA
October 26, 1922
JAMBAPURAM SUBBIAH AND TWENTY-NINE ORS Vs. GUNDLAPUDI ALIASMITTA MUDIVENKATRAMAYYA
October 26, 1922
JAMBU AMMAL Vs. NATARANJAM PILLAI MINOR BY GUARDIAN RAMASAMI PILLAI
May 3, 1922
JAMES MACKINTOSH AND COMPANY Vs. SCINDIA STEAM NAVIGATION CO LTD
May 19, 1922
JAMINI KUMAR SEAL Vs. THAKUR DHAN BAISHNAB
March 7, 1922
JAMINI MOHAN SARKAR Vs. DEBENDRA NARAYAN SINGH
July 18, 1922
JAMMU Vs. MAHADEO PRASAD
April 5, 1922
JAMNA PRASAD Vs. COLLECTOR OF JAUNPUR
January 30, 1922
JAN AND SON Vs. CAMERON A
June 7, 1922
JANAKI NATH SAHA Vs. BAIKUNTHA NATH GHATTAK
April 26, 1922
JANGI Vs. MUSAMMAT SUNDAR
May 18, 1922
JANKI Vs. RAM KISHORE
April 7, 1922
JANKI Vs. DEBI SHANKAR
April 19, 1922
JANKI RAM Vs. MISRI LAL
November 29, 1922
JANTAPURAM SUBBIAH Vs. GUNDALAPUDI ALIAS MITTAMUDI VENKATARAMAYYA
October 26, 1922
JARUGUMILLI BRAHMAYYA, (MINOR) BY MOTHER AND NEXT FRIENDRAJESWARAMMA Vs. CHALLAGHALI ACHIRAJU
March 6, 1922
JASADA LAL PAL CHAUDHURY Vs. BALARAM PODDAR
June 1, 1922
JASHIMUDDIN SARKAR Vs. MANMOHINI DSSYA
February 21, 1922
JASRAJ FOOAJI Vs. AKUBAI
November 13, 1922
JASSI Vs. EMPEROR
May 10, 1922
JATINDRA MOHAN CHAKRAVARTI Vs. BIJOY CHAND MAHATAB
June 29, 1922
JAVADI SOORAYYA Vs. TAVVALA SURYA RAO NAIDU
December 13, 1922
JAYANT BAPSHA SAVANT Vs. ABDUL RAHIMAN MAHOMED IBRAHIM
January 9, 1922
JAYARAMULU Vs. EMPEROR
August 10, 1922
JEKKANNU SAMI AIYAR Vs. MUTHUKUMARA RAMASWAMI CHETTIAR MAJOR
October 24, 1922
JETHA BHULCHAND Vs. FCGRACE
February 24, 1922
JETHU MISIR Vs. GODAWARI DUTT
May 8, 1922
JHABBU Vs. MUSAMMAT BATUL
November 14, 1922
JHABBU LAL Vs. JWALA PRASAD
January 25, 1922
JHAGRU RAI Vs. BASDEO RAI
April 7, 1922
JHINAK SINGH Vs. RAM BARAN SINGH AND DAMRI SINGH
December 21, 1922
JHINKU SINGH Vs. SITAL SINGH
December 5, 1922
JHUNWA Vs. MUNICIPAL BOARD OF DHAMPUR
October 23, 1922
JITENDRA NATH BHATTACHARJEE Vs. FATEH SINGH NAHAR
July 29, 1922
JITENDRA NATH ROY Vs. ASUTOSH GOSWAMI
July 20, 1922
JITMULL-GIRDHARI LAL Vs. RAM GOPAL BOHITRAM
April 25, 1922
JIVRAJ LALOOBHAI PATEL Vs. BHAGVANDAS GORDHANDAS
August 11, 1922
JIWA RAM Vs. NAND RAM
February 21, 1922
JIWAN MAL Vs. JAGESHAR KASONDHAN
March 1, 1922
JOBEDA KHATUN Vs. TULSHI CHARAN DAS
July 27, 1922
JODHI RAM Vs. MUSAMMAT KAUNSILLA
March 3, 1922
JOGENDRA KRISHNA ROY Vs. SHAFAR ALI
June 1, 1922
JOGENDRA NATH BANERJEE Vs. KHODA BUKSHA BISWAS
December 12, 1922
JOGENDRA NATH MUKHERJEE Vs. RAJENDRA NATH BHATTACHARJEE
January 17, 1922
JOGENDRA NATH SUKUL Vs. SAFIUDDIN SHEIKH
August 23, 1922
JOGESH CHANDRA GHOSE Vs. PROSANNA KUMAR TALUKDAR
July 19, 1922
JOGESH CHANDRA SEN Vs. NIKUNJA BEHARI CHOUDHURI
December 21, 1922
JOGESH CHANDRA SHAHA Vs. BHIKU SAU PARAMANIK
March 9, 1922
JOGI VENKIAH Vs. STATION HOUSE OFFICER OF NARASAPUR
January 5, 1922
JOKHAN SINGH Vs. SABHAJEET SINGH
February 17, 1922
JORAVARMULL CHAMPALAL Vs. JEYGOPALDAS GHANSHANDAS BY HIS AGENT MUGDUTH
March 27, 1922
JOSEPH NICHOLAS Vs. SIVARAMA AYYAR
January 10, 1922
JOTINDRA MOHAN PAL Vs. BHOLA NATH BHAKAT
August 25, 1922
JOYTUN BIBI Vs. SOLIMUDDIN CHOUKIDAR
February 16, 1922
JUGAL KISHORE Vs. RAM NARAIN
June 23, 1922
JUGAL KISHORE Vs. GREAT INDIAN PENINSULA RAILWAY
July 4, 1922
JUMMON CHRISTIAN Vs. EMPEROR
November 17, 1922
JURUGUMILLI BRAHMAYYA (MINOR) BY MOTHER AND NEXT FRIENDRAJESWARAMMA Vs. CHELLAGHALI ACHIRAJU
March 22, 1922
JWALA PRASAD Vs. RAGHUBIR PRASAD
July 7, 1922
JYOTI PROKASH CHATTERJEE Vs. BAGALA KANTA CHODHURY
June 8, 1922
K C MEHTA Vs. CASSUMBHAI KESHAVJI
June 27, 1922
K GOPALASAMI AIYAR Vs. OSRAMACHANDRA AYYAR, OFFICIAL RECEIVER
December 12, 1922
K GOPALASWAMI IYER Vs. OSRAMACHANDRA IYER, OFFICIAL RECEIVER
December 12, 1922
K KRISHNA ROW Vs. PSSESHASUBRAMANIA IYER
December 21, 1922
K KUNHAMMAD HAJI Vs. EMPEROR
October 11, 1922
K L A PAYNE Vs. AAPAYNE
January 10, 1922
K M KOMAPPA KURUP Vs. VELAYICHETTICHIAR
January 19, 1922
K M P R FIRM Vs. OFFICIAL ASSIGNEE OF MADRAS, AND AS SUCH THE ASSIGNEE OF KPONNIAH CHETTY
March 3, 1922
K M SHEIKH MUHAMMAD ROWTHER Vs. SUBBA NAICKER
November 14, 1922
K N PARTHASARATHY NAIDU Vs. PMUKUNDAMMAL
July 26, 1922
K P FRENCHMAN Vs. ASSISTANT COLLECTOR
March 17, 1922
K P K THAMBATTI THAMBURATHI (DECEASED) Vs. KVTTARAVATHI KARNAVAN SANKARA MENON
December 13, 1922
K SHRIRAMA ROW Vs. KBAPAYYA
December 1, 1922
K V MUNISWAMI MUDALIAR Vs. RAJARATNAM PILLAI
April 12, 1922
K V MUNISWAMY MUDALIAR Vs. KAJARATNARA PILLAI AND OTS
May 5, 1922
K V MUNUSWAMY MUDALIAR Vs. RAJARATNAM PILLAI
May 5, 1922
KABUL Vs. KABOOL SINGH
December 14, 1922
KACHI REDDI NAGIREDDI Vs. SAKI REDDI
December 22, 1922
KACHINAMTHODI PARAMBIL SAHARABI Vs. KACHINAMTHODI PUTHIA PURAYIL SEEMAMUTTI S SON ALI AND SIX ORS
September 26, 1922
KADAN KOIATHIL SAIDALI KUTTI Vs. CHARAVCOR MATHAMKOTH MANAKKAL GODAN NAMBUDRI
February 1, 1922
KADER BUKSH HAZIR BUKSH Vs. SHAIK SERAJ-UD-DIN
January 16, 1922
KAILAS CHANDRA NAG Vs. BIJAY CHANDRA NAG
August 29, 1922
KAKARLA CHINNA CHENDRAYYA Vs. MADDUKKURI SUBBARAYUDU
October 31, 1922
KALAGARA SRIRAMA ROW AND OFFICIAL RECEIVER Vs. KALAGARA BAPAYYA
December 1, 1922
KALI DIN Vs. MADHO
November 23, 1922
KALI KRISHNA ROY Vs. MAKHAN LAL MUKHERJEE
August 10, 1922
KALI PADA BOSE Vs. FANI BHUSAN ROY
July 4, 1922
KALIAN SINGH Vs. DAMBAR SINGH
January 23, 1922
KALIANASUNDARAM PILLAI Vs. KARUPPA MUPPANAR AND RATNASABAPATHY PILLAI
November 13, 1922
KALIDIN Vs. CHANDIKA PRASAD
July 13, 1922
KALIPADA DAS; RAJA SATI PRASAD GARGA BAHADUR Vs. RAJA SATI PRASAD GARGA BAHADUR AND ANR; KALIPADA DAS
August 7, 1922
KALLU MAL Vs. KASHI NATH
May 11, 1922
KALLU TEWARI Vs. RAJINDER PRASAD
July 13, 1922
KALTAN SINGH Vs. DHARAM SINGH
June 5, 1922
KALYANCHAND GOPALCHAND GUJARATI Vs. EMPEROR
April 4, 1922
KAMAL KHAN Vs. NIZAMUDDIN
November 14, 1922
KAMALA KANTA Vs. ANANDA CHANDRA CHAKRABURTY
July 25, 1922
KAMINI MOHAN BASU Vs. NIBARAN CHUNDRA MITRA
August 25, 1922
KAMMU Vs. MUSAMMAT FAHIMAN
June 2, 1922
KAMULAMMAL Vs. TBKVISVANATHASWAMI NAICKER
December 20, 1922
KANAI LAL Vs. HYDER ALI KHAN PANI
November 22, 1922
KANAKAMMAL Vs. CBAKTAVATSULU NAIDU
May 5, 1922
KANDASAMI IYER Vs. SIVACHIDAMBARAM CHETTIAR
April 21, 1922
KANDASAMI MUDALI Vs. GURUSWAMI PILLAI
September 28, 1922
KANDHAIA SINGH Vs. MUSAMMAT KUNDAN
May 5, 1922
KANHAI LAL Vs. JAI LAL
October 27, 1922
KANHAIYA LAL Vs. CHHAKKAN LAL
November 15, 1922
KANHAIYA LAL Vs. SETH RAM SARUP
March 27, 1922
KANHAYA Vs. SHAMBHU; KANHA
May 4, 1922
KANNAYALAL BHOYA Vs. BALARAM PARAMASUKDOSS
April 27, 1922
KANNU MAL Vs. INDRAPAL SINGH
December 7, 1922
KARA DENIZ Vs. STATE
July 5, 1922
KARIYAPPA FAKIRAPPA Vs. TANTAPPA BIN KARIYAPPA KASAWAL
August 21, 1922
KARUMURI RAMALAKSHMI ALIAS RATTAMMA Vs. BODA NAGARATNAM
November 1, 1922
KARUNA KRISHNA CHAUDHURY Vs. RAKHALDAS MUKHERJEE
February 27, 1922
KASHI NATH ALIAS KASHI RAM, AND AFTER HIS DEATH BABU LAL Vs. ABDUR RAHMAN KHAN
February 16, 1922
KASHI PRASAD SINGH Vs. BALBHADDAR SINGH
January 5, 1922
KASHIBHAI KALIDAS PATEL Vs. VALLAVBHAI WAGJIBHAI PATEL
January 11, 1922
KASHINATH HARI BONDALE Vs. VISHWANATH BHIKO PADHYE BONDALE
December 19, 1922
KASIVASI CHOKKALINGA TAMBIRAM Vs. RAMANADAN
February 23, 1922
KASTURBHAI MANIBHAI NAGARSETH Vs. HIRALAL DNANAVATI
February 27, 1922
KASTURIBAI BHRATAR ONKARDAS MARWADI Vs. GIPRAILWAY COMPANY
December 13, 1922
KAZI ABDUL LATIF Vs. KAZI ABDUL HUQ
August 17, 1922
KEDAR NATH Vs. BRIJ NARAIN RAI AND SITAL PRASAD
November 2, 1922
KEDAR NATH Vs. DATTA PRASAD SINGH
June 7, 1922
KEDAR NATH CHAKRABARTY Vs. CHANDI CHARAN MITTER
December 21, 1922
KEDAR NATH DAS Vs. BIDHU BHUSHAN GUHA
June 6, 1922
KEDAR NATH SADHUKHAN Vs. MADHU SUDAN DAS
May 19, 1922
KEDARNATH DAS Vs. JYANTA KUMAR SHOME
June 6, 1922
KEDARNATH MOTI LAL Vs. MESSRSSUKHAMAL BANSIDHAR
March 9, 1922
KEDARNATH MOTILAL Vs. SUKHAMAL BANSIDHAR
March 9, 1922
KEDARNATH PARAMANIK Vs. HEM NATH KARMAKAR
February 28, 1922
KESHAV MANJA BHAT Vs. GOVIND NAGA BHAT
April 10, 1922
KESHAV RAGHUNATH JOSHI Vs. GAFURKHAN DAIMKHAN BUBERE
January 20, 1922
KESHRI Vs. BHAWANI RAI
November 14, 1922
KHAGENDRA NATH MUKHERJEE Vs. KHETRA NATH PAL ALSO KNOWN AS KHETRA MOHAN PAL
June 2, 1922
KHAJEH SOLEHMAN QUADIR Vs. NAWAB SIR SALIMULLAH BAHADUR
March 2, 1922
KHAN BAHADUR MOHAMMAD ASGHAR ALI KHAN Vs. RAMMON
December 7, 1922
KHARIDAR KAPRA COMPANY Vs. RUKMANAND RAMDEO
November 9, 1922
KHATUBAI Vs. MAHOMED HAJI ABU
November 9, 1922
KHAWAJA MUHAMMAD HAMID Vs. MIAN MAHMUD
November 2, 1922
KHEM CHAND Vs. KUNDAN LAL
May 5, 1922
KHETRAMANI DASI Vs. EMPEROR
April 5, 1922
KHIALI Vs. EMPEROR
June 16, 1922
KHIMCHAND NAROTAMDAS BHAVSAR Vs. BHOGILAL HIRACHAND SHAH
January 18, 1922
KHIMCHAND NAROTAMDAS BHAVSAR Vs. SOBHAGCHAND BHOGILAL
December 18, 1922
KHOSAL MAHAMMAD Vs. AMIRUDDIN MAHAMMAD PRAMANIK
February 17, 1922
KHUSHALSINGJI HIMATSINGJI Vs. UMANSINGJI DOLATSINGJI THAKORE
March 6, 1922
KHUSHI RAM Vs. EMPEROR
January 13, 1922
KHWAJA MUHAMMAD HAMID Vs. MIAN MAHMUD
November 9, 1922
KING-EMPEROR Vs. ADURAISWAMI
December 8, 1922
KIRODI NARAIN BASU Vs. SRIMATI MRINALINI DASI
March 22, 1922
KISHAN LAL Vs. BECHAN LAL; JILLO KUNWAR
January 28, 1922
KISHAN NARAIN Vs. PALA MAL
November 28, 1922
KISHEN SINGH Vs. CHHAJJU SINGH
July 17, 1922
KISHORI LAL Vs. JIWAN LAL
January 16, 1922
KISHORI MAL Vs. PARSADI
April 10, 1922
KISHORI MOHAN PAL Vs. PROVASH CHANDRA MONDAL
July 25, 1922
KOHNA RAM Vs. EMPEROR
June 28, 1922
KOILPILLAI SAMBAN Vs. SAPPANIMUTHU SAMBAN
November 9, 1922
KONDINE KAMAYA Vs. KOVIDENA RAMAMMA
January 20, 1922
KONGA RAMASAMI IYER Vs. PONNUSAMI ALIAS TAMBAYASAMI MANIAGARAR
March 17, 1922
KONNAMMAL Vs. ANNADANA JADAYA GOUNDAN
April 19, 1922
KOONAMVELLI UNNARA (DEAD) Vs. KOYIPARAMBATH PERINKITAYIL KUNHI RAMAN
December 11, 1922
KOPPI REDDI NOKAYYA (DEAD) Vs. MANDALEKKA BHEEMANNA
December 15, 1922
KOSALAI RAMA PILLAI Vs. PULOSTHIAM PILLAI
November 24, 1922
KOTASSERI EZHUTHASSAN VEETIL SANKARAN NAMBI Vs. KANHOLI ILLATHIL DEVAKI ANTHERJENAM
January 10, 1922
KOTHANDARAMA REDDY Vs. JAGATHAMBAL AMMAL
October 11, 1922
KOTTAL KUNHALIKUTTY HAJI KARNAVAN AND MANAGER OF HIS PUTRAVAKASA TAVAZHI TARWARD Vs. MALIKKARAVIDA KOTTAL KUNHAMAYAN LROF 5TH PLAINTIFF
November 15, 1922
KOTTAL KUNHALTKUTTI HAJI Vs. MILKKARAVIDA KOTTAL KUNHAMAYAN
November 15, 1922
KOTTAMMAL KALATHINGAL UMAR HAJEE Vs. KING-EMPEROR
September 5, 1922
KOTTITHOTI HAMED HAJI Vs. EMPEROR
December 22, 1922
KOWTHA SURYANARAYANA GARU Vs. YARUDALA VENKAYYA
September 12, 1922
KOZHIKOT PATINHARE KOVILAGATH THAMBATTI THAMBURATHI ALIAS VIYATHEN NOTTI ALIAS VALIZA THAMBURATHI AVERGAL, MANAGER OF THE KOVILAGAM (DECEASED) Vs. KATTAYAHAT VATAKARA THEIZHATH TARAVATHIL KARNAVAN SANKARA MENON
December 13, 1922
KRISHNA DATT DUBE Vs. BRIJ LAL
November 6, 1922
KRISHNA KAMINI DASI Vs. NIL MADHAB SAHA
August 16, 1922
KRISHNADAS ACHARJEE CHOWDHURY Vs. SAMSAN ALI SHEIKH
April 6, 1922
KRISHNANAND NATH KHARE Vs. RAJA RAM SINGH
February 15, 1922
KRISHNENDRA NATHSARKAR Vs. RANI KUSUM KAMANI DEBI
April 8, 1922
KRISTOPADA ROY Vs. CHAITANYA CHARAN MONDAL
April 4, 1922
KUBER DAS Vs. RAM DIN KALWAR
June 22, 1922
KULA MIAH Vs. NAZU MIAH
February 22, 1922
KULADA PROSAD CHATTERJEE Vs. KHUDIRAM MISRA
June 13, 1922
KULDIP CHAUBE Vs. JAGNANDAN CHAUBE
November 13, 1922
KULSUM-UN-NISSA Vs. RAM PRASAD
March 17, 1922
KUMAR SAINTHWAR Vs. BISHUN MOHAN SAHAI
November 13, 1922
KUMUD KANTA CHAKRABURTTY Vs. EBIGNOLD, MANAGER, COURT OF WARDS, MYMENSINGH
March 3, 1922
KUNDAN LAL Vs. KHEM CHAND
May 5, 1922
KUNJ BEHARI LAL Vs. ABDUL HADI
June 5, 1922
KUNJ BIHARI LAL Vs. MUNNU LAL
May 1, 1922
KUNJA MOHAN CHAKRAVARTY Vs. MANINDRA CHANDRA ROY CHAUDHURY
July 20, 1922
KUNWAR MUHAMMAD SHAFI KHAN Vs. KUNWAR MUHAMMAD MOAZZAM ALI KHAN
January 25, 1922
KUPPU REDDI NOOKAYYA (DEAD) Vs. MANDALUKA BHEEMANNA
December 15, 1922
KUPPUSWAMI AIYAR Vs. VENKATASWAMY NAIDU
February 2, 1922
KURPAL HEMRAJ Vs. SHAMRAO RAGHUNATH RAOTE
December 22, 1922
KURUKUNDI SAMA RAO Vs. FIRM OF MARWADI VANNAPI VAJINJI AND SIX ORSAND; SWAMI RAO NAIK AND SIX ORS
September 14, 1922
KUSHTIA LOAN OFFICE LIMITED Vs. ANNADA CHARAN CHAKRAVARTY
November 23, 1922
KUSUM BANDHU CHAKRAVARTHY Vs. RAMDAYAL BHATTACHARJEE
April 28, 1922
L OPPENHEIM & CO Vs. MAHOMED HANEEF
May 7, 1922
L. OPPENHEIM AND COMPANY Vs. MAHOMED HANEEF
March 7, 1922
LACHCHI RAM Vs. EMPEROR
February 15, 1922
LACHMAN PRASAD Vs. LACHMESHWAR PRASAD
January 10, 1922
LACHMI NARAIN Vs. PARSOTAM DAS KOLAPURI
July 21, 1922
LACHMI NARAIN Vs. BOMBAY, BARODA AND CENTRAL INDIA RAILWAY COMPANY
November 20, 1922
LACHMI PRASAD Vs. GOKUL
January 9, 1922
LAGADAPATI VENKATARANGABUSHANAM Vs. KARELLA RAMASWAMY
November 29, 1922
LAKHI GUHA Vs. NANDA KUMAR BASU
July 12, 1922
LAKHRAM SINGH Vs. SHEO PRASAD
April 20, 1922
LAKHU Vs. SARDAR LAL SINGH
December 7, 1922
LAKSHMANA PILLAI ALIAS SHANMUGHAM PILLAI Vs. APPALWAR ALWAR AYYANGAR
September 13, 1922
LAKSHMI CHAND Vs. MUSAMMAT ANANDI
November 21, 1922
LAKSHMI NARASIMHAM Vs. VEERABADRA
October 24, 1922
LAKSHMIBAI JAGANNATH JOSHI Vs. YESHWANT VITHAL BAGKAR
June 15, 1922
LAKSHMIBAI WIFE OF JAGANNATH VAMAN JOSHI Vs. YESHVANT VITHAL BAGKAR
June 15, 1922
LAKSHMINDRA THIRTHA SWAMIAR OF SIRUR MUTT MINOR BY GUARDIAN AD LITEM P RAJAGOPALACHARYA Vs. VIBHUDAPRIYA THIRTHASWAMIAR OF ADMAR MUTT
November 8, 1922
LAL BEHARY BASAK Vs. AKHIL CHANDRA SANTRA
August 2, 1922
LAL MOHAN HAZRA Vs. EIRAILWAY COTHROUGH AGENT, PCSHERIDAN
June 22, 1922
LALA BHAGWAN DAS Vs. MOHABBAT SHAH
November 22, 1922
LALA BIRJ LAL Vs. LALA DAMODAB, DAS
April 3, 1922
LALA DURGA PRASAD Vs. GANGA SARAN
June 28, 1922
LALA KHUNNU MAL Vs. INDARPAL SINGH
December 7, 1922
LALA LACHMAN PRASAD Vs. MAJJU
November 17, 1922
LALA RAM CHANDRA SARUP Vs. SRIMATI KIRPA DEVI
January 24, 1922
LALA SHEO PRASAD Vs. BABU RAM
November 27, 1922
LALIT MOHAN SEN Vs. MANORANJAN GHOSH CHAUDHURI
July 25, 1922
LALLU SINGH Vs. GUR NARAIN
July 25, 1922
LALTA PRASAD Vs. SURAJ KUMAR
January 6, 1922
LALTA PRASAD Vs. SRI GANESHJI
March 30, 1922
LALTA PRASAD Vs. SURAJ KUMAR
January 16, 1922
LATIFA BI Vs. MOTTAI AMMAL
November 20, 1922
LEICESTER AND CO Vs. SPMULLICK
July 10, 1922
LOUIS DREYFUS AND CO Vs. RKRAJGOPALA IYER AND BROS
July 20, 1922
LYALPUR SUGAR MILLS AND CO Vs. RAM CHANDRA GUR SAHAI COTTONMILLS AND COTHROUGH SRI RAM
April 5, 1922
M ABDUL AZIZ Vs. AMIR ALI
February 8, 1922
M C P T KELU KARUP Vs. KPPRAMAN NAIR
November 21, 1922
M DEIVANAYAGAM PILLAI Vs. PTSDIWAN MOHIDEEN ROWTHER
May 5, 1922
M DORAISAMY AIYANGAR Vs. KNARAYANA AIYANGAR
March 10, 1922
M DORASWAMI IYENGAR Vs. KNARAYANA AIYANGAR
March 10, 1922
M FAKIRULLAH KHAN Vs. BALDEO SAHAI
November 2, 1922
M KORU KUTTY Vs. VALIKATHODIYIL AHAMMAD
November 17, 1922
M KRISHNAJI REDDIAR Vs. MUTHUVEERA REDDIAR
December 13, 1922
M NARASAYYA Vs. AVENKATAPPA
October 25, 1922
M VASUDEVA MUTHU SHASTRY Vs. MVITTAL SHASTRY
March 31, 1922
MADAM PILLAI Vs. BADRAKALI AMMAL
January 6, 1922
MADHO DAS Vs. GOKUL DAS
June 16, 1922
MADHO LAL Vs. GOPI DAS
October 27, 1922
MAFIZUDDIN HOWLADAR Vs. MOHAMMAD ISLAM CHAUDHURY
March 15, 1922
MAGDOOM MAHAMAD MARAKAYAR Vs. BANSI LAL MINOR THROUGH HIS MOTHER AND NEXT FRIEND SUNDARA BAI
August 31, 1922
MAHABIR CHAUBE Vs. DIP NARAIN CHAUBE
November 9, 1922
MAHABLESHWAR NARAYANBHAT DEVTE Vs. SUBRAMANYA SHIVRAM JOSHI
November 24, 1922
MAHADEO Vs. RAM BHAROSE
November 15, 1922
MAHADEO PRASAD Vs. DHIRAJ SINGH
June 21, 1922
MAHADU KASHIBA Vs. KRISHNA TATYA MAHAR
June 16, 1922
MAHALAKSHMI Vs. VVENKAN SETTI
December 7, 1922
MAHAMADSAHEB IBRAHIMSAHEB Vs. TILOKCHAND ABHEERCHAND MARWADI
January 31, 1922
MAHAMMAD OZIULLAH Vs. BENI MADHAB CHOWDHURY
June 28, 1922
MAHANT NARASINHDAS GURU SITARAM DAS Vs. KHANDERAO VINAYAK JOSHI
March 22, 1922
MAHANTH JAGARNATH DAS Vs. JANKI SINGH
January 20, 1922
MAHARAJA OF JAIPUR Vs. SURJAN SINGH
May 12, 1922
MAHARAJA SINGH Vs. MOHINDRA MAN SINGH
July 11, 1922
MAHARAJA SIR MANINDRA CHANDRA NANDI Vs. RAM KUMAR BHAGAT
April 3, 1922
MAHBOOB SIRFRAZ VANTH SRI RAJAH PARTHASARATHY APPA RAO SAVAI ASVA RAO BAHADUR VARU, ZAMINDAR OF BHADRACHALAM AND PALAVANCHA Vs. SRI RAJAH VENKATADRI APPA RAO BAHADUR ZEMINDAR GARU; SRI RAJAVENKATARAMAYYA APPA RAO BAHADUR ZAMINDAR GARU; SRI RAJAH SOBHANADR
April 4, 1922
MAHENDRA SINGH Vs. MUSAMMAT RAJPATTI
February 23, 1922
MAHOMED IBRAHIM ROWTHER Vs. SHAIKH IBRAHIM ROWTHER
January 17, 1922
MAHOMED ISMAIL KHAN Vs. HASAN ALI KHAN
January 3, 1922
MAHOMED SOLAIMAN Vs. KUMAR BIRENDRA CHANDRA SINGH SINCE DECEASED
November 28, 1922
MAHOMED YASIN Vs. BIMOLA PROSAD MUKERJEE
August 16, 1922
MAHOMMED YUNUS Vs. EMPEROR
December 12, 1922
MAJOR A Y REILY Vs. GOLAP KHAN
July 25, 1922
MAJOR A Y REILY Vs. RAJKUMARI
August 17, 1922
MAKAR ALI Vs. SARFADDIN
June 13, 1922
MAKHAN LAL Vs. SURAJ PRASAD; MUSAMMAT KAMLA DEVI
February 9, 1922
MAKHAN LAL DE Vs. ARUN BALA DEVI
July 21, 1922
MALAYANDI GOUNDAN Vs. BOMMAN POOSARI
October 16, 1922
MALAYATH VEETIL RAMAN Vs. CKRISHNAN NAMBUDRIPAD (DEAD); KRISHNAN NAMBUDRIPAD, LEGAL REPRESENTATIVE OF THE DECEASED
April 18, 1922
MALAYATH VEETIL RAMAN NAYAR Vs. KRISHNAN NAMBUDRIPAD
April 18, 1922
MALLI AND CO Vs. VAARFIRM
March 9, 1922
MANAMAL KORU KUTTY (DEAD) AND HIS LEGAL REPRESENTATIVES, Vs. VALIAKATHODIYIL AHAMMAD
November 17, 1922
MANGOBINDA DUTTA Vs. JBAISOGOMAFF
March 3, 1922
MANICKA VACHAKA DESIKA GYANA SAMBANDA PANDARA SANNADHI Vs. AVAITHILINGA MUDALIAR
April 18, 1922
MANIKKONDA LINGAYYA Vs. KING EMPEROR
October 13, 1922
MANILAL DHARAMSI Vs. ALLIBHAI CHAGLA
June 19, 1922
MANJURI DASSI Vs. KHETRAMANI DASSI
November 23, 1922
MANMATHA NATH CHUCKERBUTTY Vs. BALAI CHANDRA BAG
April 27, 1922
MANMOHINI DEBI Vs. RAM KISHORE TARKARATNA
February 15, 1922
MANNA KUNWAR Vs. REOTI LAL
January 5, 1922
MANNU KHAN Vs. CHANDI PRASAD
June 16, 1922
MANPAL SINGH Vs. RAJ PARTAB SINGH
February 1, 1922
MAQBUL AHMAD Vs. EMPEROR
May 17, 1922
MARI DODDATAMMA MARKUNDI Vs. SANTAYA RAMKRISHNA PAI
March 7, 1922
MARUTHAYEE Vs. APPAVU PILLAI
April 20, 1922
MARUTI BABAJI TOTRE Vs. MARTAND NARAYAN KULKARNI
April 10, 1922
MARUTI BALAJI PATIL Vs. DATTU MUKUNDA SAVANT
December 1, 1922
MATHURA NATH MUKHERJEE Vs. LAKHI NARAIN GANGULY
December 18, 1922
MATHURADAS MAGANLAL Vs. NATHUBHAI VITHALDAS
February 18, 1922
MATI BISWAS Vs. HARIPADA PAL
July 28, 1922
MAULVI MAHOMED NASEER Vs. MAHABIR DAS
June 8, 1922
MAZHAR ALI Vs. EMPEROR ON THE COMPANY OF HULI DAS
August 1, 1922
MAZHAR ALI KHAN Vs. MAHFUZ HASAN
May 25, 1922
MAZHAR HUSAIN Vs. MUSAMMAT AMTUL BIBI
March 10, 1922
MEA HOSSAIN KHAN; MAKRAM KHAN Vs. SHEIKH SAMIR
February 23, 1922
MEETHALE CHALIL PARKUM THIRUMANGALATH KELU KURUP Vs. KANDIYIL PARKUM PONGOT RAMAN NAIR
November 21, 1922
MIDNAPORE ZAMINDARY COMPANY, LIMITED Vs. SRIDHAR MAHATA
February 9, 1922
MIDNAPORE ZEMINDARY COMPANY Vs. ISHAN CHANDRA CHOWDHURY
August 21, 1922
MINGAN Vs. EMPEROR
August 18, 1922
MINOR SUBBARAYAN BY GUARDIAN VISALAKSHMI ACHI Vs. MINOR NATARAJAN BY THEIR GUARDIAN GOURI ACHI
March 20, 1922
MIR SHAHAMAT ALI Vs. RAHIM BUX
June 13, 1922
MIRZA DILBAR HOSSAIN Vs. SADARUDDIN CHOUDHURI
March 30, 1922
MISRI LAL Vs. PANDIT KANHAIA LAL SHARMA
March 16, 1922
MITTOOR MOIDEEN HAJEE Vs. EDEKKATTU CHEKKUTTI HAJI
August 11, 1922
MOFEZUDDI Vs. EMPEROR
July 5, 1922
MOHABBAT ALI Vs. TOFAR ALI
June 15, 1922
MOHAMMAD ABDUL GHANI KHAN Vs. FAKHR JAHAN BEGAM
March 21, 1922
MOHAMMAD AHMAD Vs. ZAHUR AHMAD
January 20, 1922
MOHAMMAD QASIM Vs. MUNICIPAL BOARD
November 27, 1922
MOHAMMAD RAZI KHAN Vs. MOHAMMAD ASKARI KHAN
June 5, 1922
MOHAMMAD SHAFI Vs. BABU BINDESHARI SINGH
February 10, 1922
MOHAMMED HYDER ALI KHAN PANI Vs. MOHAMMED WAJID ALI KHAN PANI
February 24, 1922
MOHAN LAL Vs. MAHMUD HUSAIN
April 18, 1922
MOHAN LAL Vs. PRASADI LAL
July 4, 1922
MOHAN LAL Vs. MAHMUD HUSAIN
April 13, 1922
MOHAN LAL Vs. PREMRAJ; HARI SINGH
January 12, 1922
MOHAN LAL AMRIT LAL Vs. BAI MAHAJAVERI
February 14, 1922
MOHANAVELU MUDALIAR Vs. ANNAMALAI MUDALIAR
November 16, 1922
MOHESH CHANDRA MISSRA Vs. SRIMATI NISTARINI DASSYA
June 22, 1922
MOHINDRA MAN SINGH Vs. MAHARAJ SINGH
July 11, 1922
MOHINI KANTA SAHA CHOUDHURY Vs. PREO NATH NEOGY
January 9, 1922
MOHIRUDDIN MOLLAH Vs. GAYAN NATH PODDAR
December 20, 1922
MOHIUDDIN CHOWDHURY Vs. AMINUDDIN CHOWDHURY
July 28, 1922
MONMOHINI DAS GUPTA Vs. BASANTA KUMAR DAS GUPTA
June 8, 1922
MONMOHON GHOSE Vs. SIDDESWAR DUBAY
August 21, 1922
MONMOTHA NATH KAR Vs. PROBODH CHANDRA RATARHI
August 10, 1922
MONOHAR PESHAKAR Vs. HARAN CHANDRA KARMAKAR
June 12, 1922
MONORANJAN BHATTACHARJYA Vs. EMPEROR
July 4, 1922
MOSES MENAHIM Vs. AHRAIN SOLOMON
November 27, 1922
MOTI RAM Vs. EHROOWELL
October 24, 1922
MOULVI AHMAD HUSAIN Vs. SIRAJUDDIN
November 27, 1922
MOULVI MOHAMED YASIN Vs. BIMOLA PROSAD MUKHERJEE
August 16, 1922
MOUNA GURUSAMY NAICKER Vs. SHEIK MUHAMMADHU ROWTHER
September 14, 1922
MOUNA GURUSWAMI NAICKER Vs. SHEIK MAHOMMADHU ROWTHER
September 14, 1922
MOYDHANNESSA BIBI Vs. SATIS CHANDRA GIRI
June 16, 1922
MR MOHAMAD ISMAIL KHAN Vs. MRHASAN ALI KHAN
January 3, 1922
MR RAMAKRISHNA MUDALI Vs. OFFICIAL ASSIGNEE OF MADRAS, AS SUCH THE LEGAL REPRESENTATIVES OF SDAIVASIGAMANI CHETTY AN INSOLVENT SINCE DECEASED
February 9, 1922
MRS L F MARTEN Vs. HIRDBY RAM
February 17, 1922
MUBARAK FATIMA Vs. MUHAMMAD QULI KHAN
February 22, 1922
MUFTI ALI JAFAR Vs. FAZAL HUSAIN KHAN
May 5, 1922
MUHAMMAD ALTAF ALI KHAN Vs. RANI PHOOL KUNWARI
November 16, 1922
MUHAMMAD AMIN Vs. SHANKAR LAL
March 21, 1922
MUHAMMAD FATIMA Vs. MUHAMMAD MASHUQ ALI
May 4, 1922
MUHAMMAD HAFIZ Vs. BADR-UD-DIN
June 12, 1922
MUHAMMAD ISMAIL Vs. MANOHAR DAS
February 21, 1922
MUHAMMAD JAN Vs. ABDUL KARIM KHAN; AZIZ-UR-RAHMAN KHAN
May 10, 1922
MUHAMMAD SHARIF KHAN Vs. MUHAMMAD MOAZZUM ALI KHAN
January 25, 1922
MUHAMMAD SULAIMAN Vs. SAKINA BIBI
May 12, 1922
MUKARRAM ALI KHAN Vs. ANJUMAN-UN-NISSA BIBI
October 24, 1922
MUKUND RAM Vs. EMPEROR
April 26, 1922
MUL CHAND Vs. PACHKAURI LAL
March 31, 1922
MULCHAND JEKISONDAS Vs. BAI RUKSHMANI
November 15, 1922
MULJI PURSHOTTAM THAKKAR Vs. GOVERDHANDAS TRIBHUVANDAS
August 30, 1922
MULLER MACLEAN AND CO Vs. KADERBHOY MULLA ESMAILJI
December 4, 1922
MUNICIPAL BOARD OF BENARES Vs. RAM KRISHNA DAS
April 20, 1922
MUNNA LAL Vs. COLLECTOR OF SHAHJAHANPUR
July 19, 1922
MUNNA LAL Vs. EAST INDIAN RAILWAY COMPANY
July 12, 1922
MUNNU LAL Vs. KUNJ BEHARI LAL
May 1, 1922
MUNNU LAL, MINOR, THROUGH RAM LAL Vs. RAJA RAM
March 9, 1922
MUNSHI LAL Vs. EMPEROR
February 3, 1922
MUNUSAMI NAICKEN Vs. MUNUSAMI NAICKEN
October 20, 1922
MUNWAR SULTAN Vs. SHAMSUNNESSA BEGUM
December 18, 1922
MURLI DHAR Vs. PITAMBAR LAL; MANNI LAL
March 21, 1922
MURUGAPPA NAICKER Vs. THAVAMMAL
July 24, 1922
MUSALIARAKATH MUHAMAD ALIAS BAVA Vs. MRRYMANAVIKRAMA THE ZAMORIN RAJAH AVERGAL REPRESENTED BY THE COURT OF WARDS AGENT AND ESTATE COLLECTOR KSRINIVASA RAO AVL
March 23, 1922
MUSAMMAT AMINA BIBI Vs. SAIYID YUSUF
June 14, 1922
MUSAMMAT BHAGGO Vs. MATA PRASAD
July 12, 1922
MUSAMMAT BHANGA Vs. SHEIKH DIN MOHAMMAD
January 17, 1922
MUSAMMAT DHOLA KUAR Vs. MATHURA SINGH
June 23, 1922
MUSAMMAT DULARI KOER Vs. SALIG RAM
March 28, 1922
MUSAMMAT DURGA Vs. BABU RAM
December 5, 1922
MUSAMMAT DURGA DEVI Vs. GIRWAR SINGH
June 9, 1922
MUSAMMAT FAHIMAN Vs. KAMMU
June 2, 1922
MUSAMMAT FATIMA Vs. MOHAMMAD MASHUQ ALI
May 4, 1922
MUSAMMAT HIRIA Vs. RAM ADHIN SINGH
June 27, 1922
MUSAMMAT JAIRAJI Vs. BHAGWAT PRASAD PANDE
January 31, 1922
MUSAMMAT JHAMOLA KUNWAR Vs. THAKUR HANWANT SINGH
March 24, 1922
MUSAMMAT MAHADAI KUAR Vs. BAGESHAR RAI
April 10, 1922
MUSAMMAT MARYAM BIBI Vs. RAM DAS
April 28, 1922
MUSAMMAT MASITA BIBI Vs. KHUDA BAKSH
July 6, 1922
MUSAMMAT MUHAMMADI BEGUM Vs. MUSAMMAT UMDA BEGUM AND AFTER HER DEATH MUSAMMAT AFSAR JAHAN BEGUM
March 16, 1922
MUSAMMAT MUSTAFAI BIBI Vs. SHEIKH MUHAMMAD SHABBIR
November 20, 1922
MUSAMMAT NAFISUNNISA Vs. MIRZA MUMTAZ HUSAIN
January 20, 1922
MUSAMMAT PURNA KUAR Vs. MANGAT RAI
February 10, 1922
MUSAMMAT RAMMAN BIBI Vs. MATHRA PRASAD
November 27, 1922
MUSAMMAT SOMNI Vs. HANS RAJ
May 10, 1922
MUSAMMAT SUKHIA Vs. EMPEROR
April 20, 1922
MUSAMMAT TIRBENI KUNWAR Vs. MOHAN LAL
March 2, 1922
MUSAMMAT WASI FATIMA BIBI Vs. IQBAL HAIDAR KHAN AND ANRAND LACHMI NARAIN
July 5, 1922
MUSAMMTAT RAMPIA Vs. HAZARI LAL
January 25, 1922
MUSTAJAB KHAN Vs. THAKUR SRI LAKSHMI NARAIN ALIDAS BADRI NARAIN MAHARAJ BIRAJMAN, THROUGH MUSAMMAT KUNJI KOER,
January 30, 1922
MUTHANAN SERVAI ALIAS TIRUNEELAKANTAN SERVAI Vs. BRAJA RAJESWARA SETHUPATHI ALIAS MUTHU RAMALINGA SETHUPATHI AVERGAL, RAJA OF RAMNAD
January 6, 1922
MUZAFFAR-UL-HASAN Vs. AMIR-UD-DIN
July 25, 1922
N BUCH AND CO Vs. GORDHANDAS MAVJI
July 17, 1922
N DWARAKA DOSS Vs. GNARASIMHALU NAIDU
November 13, 1922
N RAMAKRISHNA MUDALI Vs. OFFICIAL ASSIGNEE OF MADRAS
February 9, 1922
NABA KISHORE TILAKDAS Vs. PARO BEWA
May 2, 1922
NABADWIP CHANDRA NANDI Vs. SECRETARY OF STATE FOR INDIA
July 19, 1922
NACHIKALAI Vs. AIYAKANNU ALIA CHELLAIYA
February 15, 1922
NADUKANDEELAKATH PAKURAN Vs. KUVATTIL KANDAN KUTTY
April 24, 1922
NAGABHATTA TIMMANBHATTA BOPPANHALLI Vs. NAGAPPA SUBBAYA HAVIK
January 31, 1922
NAGATHAL Vs. VARUMUGAM PILLAI
November 13, 1922
NAGENDRA NATH CHOWDHURI Vs. ERALIGOOL COMPANY LTD
January 11, 1922
NAIMUDDIN SARKAR Vs. IMANIMONDAL
January 12, 1922
NAJAN AHMED HAJI ALI Vs. SALEMAHOMED PEERMAHOMED
August 8, 1922
NANCHI KOM KHATAL MD GHORI SAUDAGAOR Vs. SHITITI KULSAMBI KOM SAYAD
January 16, 1922
NANDA LAL AGRANI Vs. JOGENDRA CHANDRA DATTA
August 29, 1922
NANDIGAM GANGAYYA Vs. MADUPALLI VENKATARAMAYYA
September 11, 1922
NANIBALA DASSYA Vs. JAMINI SUNDARI
January 25, 1922
NANOO Vs. EMPEROR THROUGH THE MUNICIPAL BOARD
December 11, 1922
NARA APPAYYA Vs. DARSI VENKATAPPAYYA
October 31, 1922
NARAIN PRASAD NIGAM Vs. EMPEROR
July 27, 1922
NARAIN RAO KALIA Vs. MUSAMMAT MANNI KUER
March 28, 1922
NARAIN SINGH Vs. RAJ KUMAR SINGH
February 2, 1922
NARANTAKATH AVULLAH Vs. PARAKKAL MAMMU
August 30, 1922
NARAPAT SINGH Vs. RAJA BHUPENDRA NARAYAN SINGH
February 27, 1922
NARAYAN LAXMAN CHANDVADKAR Vs. GOPALRAO TRIMBAK CHANDAVADKAR
January 26, 1922
NARAYAN RAMCHANDRA THITE Vs. PANDURANG BALKRISHNA DESHPANDE
March 7, 1922
NARAYANAN CHETTY ALIAS RANGANATHAN CHETTY Vs. ELAYAPERUMAL ALIAS LAKSHMAN CHETTY
October 25, 1922
NARAYANAN CHETTY ALIAS RENGANATHAN CHETTI Vs. ELAYAPERUMAL ALIAS LAKSHMANAN CHETTI
October 25, 1922
NARENDRA CHANDRA LAHIRY Vs. HON BLE MAHARAJA SIR MANINDRA CHANDRA NANDI, BAHADUR, KCIE
January 27, 1922
NARU HARI GUJAR Vs. TAI DEVJI
September 22, 1922
NASARVANJI CAWASJI ARJANI Vs. SHAHAJADI BEGAM
February 6, 1922
NASIR KHAN MISTRI Vs. FYAZ HOSSAIN
February 24, 1922
NATABAR GHOSE Vs. ADYA NATH BISWAS
December 21, 1922
NATARAJULU NAICKER Vs. SUBRAHMANIAN CHETTIAR AND NINE ORS
March 3, 1922
NATHALAL RAMDAS VAGHJI Vs. NADIAD MUNICIPALITY
September 21, 1922
NATHWA Vs. SURAJ MAL AND AMIN KUNWAR
November 28, 1922
NATIONAL BANK OF INDIA Vs. NATIONAL BANK OF INDORE
August 30, 1922
NAVA KISHORE DAS Vs. MADAN MOHAN DAS GOSWAMI
May 8, 1922
NAYAN MANJURI DASI Vs. FAZLEY HUQ SARDAR
January 16, 1922
NAZ RAHAMAD CHOUDHURY Vs. SECRETARY OF STATE FOR INDIA COUNCIL
March 24, 1922
NAZARALLY T SINGAPOREVALLA Vs. VVKANEMAR VENKAPIYA
October 12, 1922
NEHAL SINGH Vs. FATEH CHAND
May 25, 1922
NEHAR BEWA Vs. KADOR BAKAS MOHAMMED
May 15, 1922
NETI ANJANEYALU Vs. SRI VENUGOPAL RICE MILL (LIMITED)
January 11, 1922
NILKANTH DEVRAO NADKARNI Vs. MURARI GOVIND MHALE
December 8, 1922
NIRODE BORONI DASSI Vs. MONINDRA NARAYAN CHANDRA
January 27, 1922
NITTALA ACHAYYA (DEAD) Vs. NITTALA YELLAMMA, LATELY A MINOR BUT NOW DECLARED A MAJOR
August 29, 1922
NITYA GOPAL TEWARY Vs. RAMSASI ROY
February 6, 1922
NIZAM-UD-DIN KHAN Vs. MUHAMMAD ZIA-UL-NABI KHAN
May 3, 1922
NOOR MAHOMED VEERJIBHAI VEELMAHOMED Vs. NATWAR LAL
November 15, 1922
NORENDRA NATH DEY Vs. JOTISH CHANDRA PAL
March 16, 1922
NOWRANG SINGH Vs. JANARDAN KISORLAL SINGH DEO
June 7, 1922
NUR-UD-DIN AHMAD Vs. ABDUL GHAFUR AND KARAN SINGH
November 10, 1922
NURUL GUNI, ONE OF THE HEIRS OF LATE GOLAM AKBAR Vs. ASAKAZAMAINI MUTUALLI
January 24, 1922
NURUL HUQ Vs. MAHARAJA BIRENDRA KISHORE MANIKYA BAHADUR
August 11, 1922
NUSSERVANJI CAWASJI ARJANI Vs. SHAHJADI BEGAM WIDOW AND HEIR OF NAWAB IMDAD ALI KHAN GULAM JHILANI
February 6, 1922
O S N RAGHUNATHASWAMI IYENGAR Vs. SGOPAUL RAO
September 1, 1922
OFFICIAL ASSIGNEE OF MADRAS Vs. ALLU RAMACHANDRA AYYAR
August 1, 1922
OFFICIAL RECEIVER Vs. BSNATARAJA SASTRIGAL
December 22, 1922
OFFICIAL RECEIVER, TANJORE Vs. NATARAJA SASTRIAL
December 22, 1922
OLIYATH VAZHAYIL ABUVAKKAR Vs. OLIYATH KUNHIKUTTIYALI
August 9, 1922
ONKARMAL AGARWALA Vs. RAI SHEHAB NRITYA GOPAL CHAKI
February 8, 1922
OSMAN MANDAL Vs. RADHIKA MOHAN ROY
February 8, 1922
OUDH NARAYAN SINGH Vs. KAULESHWAR SING
July 21, 1922
P ALBUQUERQUE AND SONS BY ITS MANAGING PROPRIETOR P F B ALBUQUERQUE Vs. SOUTH INDIAN RAILWAY COMPANY LIMITED BY ITS AGENT
February 8, 1922
P ANANTHACHARI Vs. RATNAM AND SARATHI
December 13, 1922
P AYYAKKUTTI ALIAS VENKATACHALAM PATTAR Vs. PSKRISHNA PAITER
January 27, 1922
P J PARAMESWARA PATTAR Vs. VIYATHAN MAHADEVI ALIAS VAHATHAMBURATHI AVERGAL OF KOZHIKOT KISHAKKA KOVILAGAM
October 30, 1922
P KANNIAPPA CHETTIAR Vs. KRAMACHANDRAIYAR
December 7, 1922
P R SRINIVASA AIYANGAR Vs. SLNARAYANA RAO
August 24, 1922
P S NARAYANA AIYAR Vs. BIYARI BIVI ALIAS KATHUN BIVI
August 1, 1922
P SAMI GURUKKAL Vs. THIRUPATHIA PILLAI
November 14, 1922
P SANKUNNI Vs. CSVENKATRAMANI, MINOR BY NEXT FRIEND CSSWATNINATHA PATTAR
February 3, 1922
P SUBRAHMANYA SOMAYAJULU Vs. YSEETHAYYA
April 5, 1922
PACHKAURI LAL Vs. MULCHAND
March 31, 1922
PALANI GOUNDAN Vs. KULANDAIVELU GOUNDAN
March 28, 1922
PALANIANDI SERVAI Vs. SAMMANDI AMMAL
April 12, 1922
PALCHUR MAHALAKSHMAMMA (DEAD) Vs. VEMI REDDI BABU REDDI
October 12, 1922
PANACHAND NARSEY Vs. STANLEY DOBSON
December 5, 1922
PANCHAYATI AKHARA MAHA NIRBANI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
April 10, 1922
PANDIT JIVA RAM Vs. THAKURAIN KHEM KOER
June 16, 1922
PANDIT MOHAN LAL Vs. BALA PRASAD
April 25, 1922
PANDIT MOHAN LAL Vs. GANGA PRASAD
February 15, 1922
PANDOHI Vs. PARAS RAM SINGH
February 27, 1922
PANDY WALAD DAGADU MAHAR Vs. JAMNADAS CHOTUMAL MARWADI
October 13, 1922
PANKAJ MOHAN BAL Vs. BIPIN BEHARY CHAKLADAR
August 16, 1922
PANKAJ MOHAN RAI Vs. BIPIN BEHARI CHAKLADAR
August 16, 1922
PANNA LAL Vs. NIHAL CHAND
January 31, 1922
PANNALAL SAGORE MULL Vs. MUKHRAM RADHAKISSEN
December 22, 1922
PARA DEKKAN ALIAS PERIA PACHAI Vs. KHAN BAHADUR TAMEERUDDIN SAHIB BY AGNET TSRAGHUPATHY AIYER
November 13, 1922
PARBATI Vs. RAIA SHYAM RUKH
January 6, 1922
PARMANANDA AGARWALA Vs. EMPEROR
June 21, 1922
PARSOTAM DAS KOLAPURI Vs. LACHMI NARAIN
July 21, 1922
PARTAB SINGH Vs. BOHRA NATHU RAM
July 4, 1922
PARTHASARATHI AIYANGAR Vs. DORAISAWMI NAICKER
November 15, 1922
PARUL BALA DEBI Vs. SATISH CHANDRA BHATTACHARJEE
May 9, 1922
PASUMARTHI BHAGAVANULU Vs. BOLLAM SEETHARAMASWAMI
December 5, 1922
PASUMARTI BHAGAVANULU Vs. BOLLAN SEETHARAMASWAMI
December 15, 1922
PATAL GHOSE Vs. EMPEROR
July 13, 1922
PATRICK NORMAN DWTER Vs. HARRIET MARY CECILIA DWYER
March 30, 1922
PAVADAI PATHAN Vs. RAMASWAMI CHETTY
March 17, 1922
PEARE LAL Vs. SUNDER SINGH
June 14, 1922
PEARY LAL Vs. JADO RAI
June 22, 1922
PENDURTI JOSEPH Vs. PENDURTI RAMAMMA
August 28, 1922
PERIA SUBBA GOUNDAN Vs. SINNA SUBBAYYA GOUNDAN
August 3, 1922
PERIANAVAGI AMMAL Vs. ARATNAVELU MUDALIAR
November 22, 1922
PERICHERLA SURYANARAYANA RAJU Vs. GANAPATHY RAJU
January 11, 1922
PERUMAL CHETTY Vs. WKANDASAMY CHETTY
December 4, 1922
PERUMAL MOOPAN Vs. MKVENKATACHARIAR BATHE ASSISTANT REGISTRAR OF CO- OPERATIVE CREDIT SOCIETY AND LIQUIDATOR OF COOPERATIVE CREDIT SOCIETY
February 1, 1922
PHANINDRA CHANDRA Vs. NAGENDRA CHANDRA
May 4, 1922
PIRBHU DAYAL Vs. TULA RAM
April 27, 1922
PITAMBAR LAL Vs. MURLIDHAR; MANNI LAL
March 21, 1922
POHAP SINGH Vs. MOHAN SINGH
May 25, 1922
PONDURI ADEYYA Vs. JALADI BURREYYA
September 15, 1922
POONA CHITRASHALA STEAM PRESS Vs. GAJANAN INDUSTRIAL AND TRADING CO
January 20, 1922
POTHANE PUTHAN VITTIL KUNHU POTHU NASSIAR Vs. ADRASSERI RARU NAIR
December 13, 1922
POTHENE PUTHAN VITTIL KUNHU POTHU NASSIAR Vs. ADRASSERI RARU NAIR
August 3, 1922
POTHUKUCHI RAJAGOPALAN Vs. VALIVETY RAMAMOORTHY
November 14, 1922
PRAG NARAIN Vs. ANGAD
February 7, 1922
PRAMATHA NATH ROY Vs. LEE
May 22, 1922
PRASADI LAL Vs. MOHAN LAL
July 4, 1922
PRASANNA KUMAR SEN Vs. DURGA CHARAN CHAKRABARTI
February 10, 1922
PRATAP CHANDRA JANA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
March 1, 1922
PRIVANATH SARDAR Vs. MOHENDRA NATH PAIK
July 31, 1922
PRIYA LAL Vs. BOHRA CHAMPA RAM
December 5, 1922
PRIYANATH GHOSE Vs. SURENDRA NATH DAS
December 13, 1922
PROBODH CHANDRA DAS Vs. BIRSINHA BAGANI
March 24, 1922
PRODYOT KUMAR TAGORE Vs. UMESH CHANDRA SAHA
August 23, 1922
PROMATHA NATH MULLICK Vs. PRADYUMNA KUMAR MULLICK
June 1, 1922
PROMODE CHANDRA ROY CHAUDHURY Vs. BINAYAKDAS ACHARJYA CHAUDHURY
December 19, 1922
PROMODE KUMAR ROY Vs. KALI MOHAN SAHA PRAMANICK
August 22, 1922
PROSANNA KUMAR BEDANTA TIRTHA BHATTACHARJYA Vs. MADHU BADYA
February 2, 1922
PROSANNA KUMAR CHAKERBUTTY Vs. JOTINDRA NATH BOSE
June 26, 1922
PRYAG AHIR Vs. MAHABIR AHIR
April 24, 1922
PUDIAVA NADAN Vs. PAVANASA NADAN
April 25, 1922
PUDIAVA NADAR Vs. PAVANASA NADAR AND 8 ORS
April 25, 1922
PULIN BEHARI DEY Vs. SATYA CHARAN DEY
March 30, 1922
PUPPOOTH ALIAS KOMAUCHERI Vs. VAYISRAVANATH MANAKKAL RAMAN SOMAYAJIPAD
December 22, 1922
PURAN CHAND AMIR CHAND Vs. JODH RAJ-RAM KUMAR
March 27, 1922
PURNA CHANDRA CHATTOPADHYA Vs. SHEIKH MABUD BUKSH
March 9, 1922
PURNA CHANDRA DAS Vs. ALI MAHAMMAD
June 9, 1922
PURNA CHANDRA ROY Vs. MATHURA MOHAN SAHA
June 9, 1922
PURSHOTTAM VITHALDAS SHET Vs. RAVJI HARI ATHAVLE
March 23, 1922
PUTTU LAL Vs. DAYA NAND
June 5, 1922
R A ARUNACHELA AYYAR Vs. CSUBBARAMIAH
August 2, 1922
R M P PALANIAPPA CHETTI Vs. MSAPLPALANIAPPA CHETTI
August 29, 1922
R M P V CHOCKALINGAM CHETTIAR Vs. SPALANI AMBALAM
March 13, 1922
R SIMEON Vs. EMPEROR
March 28, 1922
R VARADACHARIAR Vs. CRKALYANASUNDARAM AIYAR
September 8, 1922
RADHA DULAIYA Vs. RASHIK LAL
June 14, 1922
RADHA KANTA SAHA Vs. DEBENDRA NARAYAN SAHA
February 15, 1922
RADHA KRISHNA Vs. BISHESHAR SAHAY
May 25, 1922
RADHA KRISHNA SAHA Vs. KAMAL KAMINI DEBYA
February 15, 1922
RADHA NATH KARMAKAR Vs. EMPEROR
June 1, 1922
RADHABAI ROM BHASKAR SAKHARAM Vs. ANANT PANDURANG PANDIT
February 7, 1922
RADHAKRISHNA AYYAR Vs. SUNDARASWAMIER
March 14, 1922
RADHAKRISHNASWAMI NAIDU Vs. VANNAMALAI CHETTIAR
February 1, 1922
RAGHU NATH SARMA DALOI; DHANESWAR SARMA BARDUARI Vs. JIBAN CHANDAR SARMA
July 7, 1922
RAGHUBANS UPADHYA Vs. INDARJIT SINGH
July 12, 1922
RAGHUBAR DAYAL Vs. BALKISHAN
July 13, 1922
RAGHUNANDAN PRASAD Vs. EMPEROR
May 3, 1922
RAGHUNANDAN SINGH Vs. MULAK RAJ SINGH
December 15, 1922
RAGHUNATH SADASHIV THAKUR Vs. DADAJI SHAMRAO THAKUR
March 23, 1922
RAGHUNATH VITHAL BHAT Vs. PURNANAND SARASWATI SWAMI
November 10, 1922
RAGHUNATH WAMAN MATAPURKAR Vs. KONDIBA BABAJI MOKASHI
February 3, 1922
RAGHUPATI CHATTERJEE Vs. NRISHINGHA HORI DAS
August 9, 1922
RAI BAHADUR BABU BAHADUR SINGH Vs. LALA RAM BAHADUR; SRI RAM
December 19, 1922
RAI BAHADUR LALA HARNAM DAS Vs. MUSAMMAT FAIYAZI BEG AM
January 24, 1922
RAI BAIJNATH GOENKA Vs. MAHARAJA SIR RAVANESHWAR PRASAD SINGH
February 9, 1922
RAI RADHA KRISHNA Vs. BISHESHAR SAHAY
May 22, 1922
RAJ CHANDRA DAS Vs. KALI KANTA DAS
June 12, 1922
RAJ KUMAR MANDAL Vs. ALI MIA
June 2, 1922
RAJ KUMAR SINGH Vs. NARAIN SINGH AND ANR; JAGTA KUNWAR
February 28, 1922
RAJ NARAIN MAL Vs. SANTI LAL
December 4, 1922
RAJA BIRJ NARAIN RAI Vs. BABU KEDAR NATH
November 2, 1922
RAJA JAGADISH CHANDRA DEO DHABAL DEB Vs. BHUBANESWAR MITRA
July 14, 1922
RAJA JOGENDRA KISHORE ROY CHOUDHURY Vs. SHEIKH AKTAR
February 27, 1922
RAJA NARENDRA BAHADUR PAL Vs. BAFATI
June 27, 1922
RAJA PARTAB SINGH Vs. MANPAL SINGH
February 1, 1922
RAJA RESHEE CASE LAW Vs. TRAILOKHYA MOHATA
July 10, 1922
RAJA RESHEECASE LAW Vs. CHINTAMONI DALAI
April 24, 1922
RAJA SHIAM RIKH Vs. PARBATI
January 6, 1922
RAJA SREENATH ROY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
August 22, 1922
RAJAGOPALA PANDARATHAR Vs. KTHIRUPATHI PILLAI
December 5, 1922
RAJAGOPALA PANDURATHAR Vs. KTHIRUPATHIA PILLAI
December 5, 1922
RAJAKOTI KUMAR MUKERJI Vs. TINCOWRI CHAKRABURTI
February 20, 1922
RAJAMBAL AMMAL Vs. SHANMUGHA MUDALIAR
December 7, 1922
RAJANGAM AYYAR Vs. RAJANGAM AYYAR
July 31, 1922
RAJANI BANDHU CHATTERJEE Vs. KALI PRASANNA CHATTERJEE
December 22, 1922
RAJANI KANTA GHOSE Vs. SHEIKH RAHMAN GAZI
July 17, 1922
RAJANI KANTA ROY Vs. RAJA JYOTI PROSAD SINGH DEO
June 9, 1922
RAJARAJESWARA SETHUPATHI ALIAS MUTHURAMALINGA SETHUPATHI AVARGAL, RAJA OF RAMNAD THROUGH HIS AUTHORIZED AGENT RAO SAHIB S THIRUMALAI AYYANGAR, DEWAN OF RAMNAD Vs. MINOR VENKATARAMAIYER BY HIS NEXT FRIEND SUNDARAMMAL
March 13, 1922
RAJARAM SITARAM POTPHODE Vs. JAGANNATH GOVINDRAO YESHWANTRAO
February 13, 1922
RAJARATNAM AYYAR ALIAS BAPURAJAN Vs. HALASYASUNDARAM AIYAR
December 7, 1922
RAJATHAMMAL Vs. RAJAMANIKKAM PILLAY
February 16, 1922
RAJENDRA KISHORE CHOUDHURY Vs. KUMUD BAN MAHATA
January 16, 1922
RAJENDRA KUMAR BOSE Vs. BROJENDRA KUMAR BOSE
August 30, 1922
RAJENDRA LAL SAHA Vs. ABDUL KARIM
December 18, 1922
RAJENDRA NARAIN MAZUMDAR CHOUDHURY Vs. SHEIKH KALIM
February 10, 1922
RAJENDRA NARAYAN CHAUDHURY Vs. KHAN BAHADUR MOULVI ABU NASAR AHIYA
July 18, 1922
RAJEPPA RANAPPA KUNDAGOL Vs. GANGAPPA JOTAPPA MANDWE
April 10, 1922
RAJINDRA PRASAD Vs. KALLU TIWARI
July 13, 1922
RAKHAL CHANDRA GHOSE Vs. DURGA DAS SAMANTA
January 13, 1922
RAM BAHADUR Vs. BAHADUR SINGH AND SRI RAM
December 19, 1922
RAM BARAN Vs. BANSI
July 26, 1922
RAM BHAROSE TIWARI Vs. PANDIT CHANDRA SHEKHAR DAT PANDEY
December 15, 1922
RAM BILAS Vs. NITYA NAND
April 27, 1922
RAM BILAS Vs. LACHMI NARAIN
August 8, 1922
RAM BUJHAWAN PROSAD SINGH Vs. NATHU RAM
December 11, 1922
RAM CHANDAR Vs. EMPEROR
November 30, 1922
RAM CHANDAR Vs. JAI MAL
May 23, 1922
RAM CHANDRA GUR SAHAI COTTON MILLS CO LD Vs. LYALLPUR SUGAR MILLS COLD
April 5, 1922
RAM DAS Vs. SAIYID MUHAMMAD SAYEED KHAN
March 24, 1922
RAM DAS Vs. DUBRI KOERI
June 5, 1922
RAM DAS Vs. MUSAMMAT BASANTI
July 3, 1922
RAM DASS Vs. SMOHAMMAD FAQIR ALIAS MOHAMMAD RASHID
January 19, 1922
RAM DAYAL Vs. MITHOO LAL
December 8, 1922
RAM DIN Vs. HAR DAYAL
November 21, 1922
RAM GAJADHAR Vs. MUSAMMAT SURTANI
November 6, 1922
RAM GOLAM KALWAR Vs. GUMTI SHAW
March 10, 1922
RAM GOPAL Vs. THAKUR BAKHTAWAR SINGH
July 12, 1922
RAM GOPAL LAL Vs. AIPNA KUNWAR
June 30, 1922
RAM HARI CHAKRAVARTY Vs. SANTOSH KUMAR MANNA
June 9, 1922
RAM HARI KAPALI Vs. ROHINI KANTA CHAKRAVARTY
February 1, 1922
RAM JAS SINGH Vs. BABU NANDAN SINGH AND MUSAMMAT RAJ KALI
May 16, 1922
RAM KISHORE Vs. ABDUL KARIM
November 27, 1922
RAM KISHUN RAM Vs. NORTH-WESTERN RAILWAY
November 7, 1922
RAM NAIN MISIR Vs. DEOKI MISIR
June 22, 1922
RAM NARAIN Vs. SOMI
November 7, 1922
RAM PRASAD Vs. SUMER NATH PANDE
November 9, 1922
RAM PRASAD Vs. EMPEROR
November 1, 1922
RAM PRASAD KALWAR Vs. MUSAMMAT AJANASIA
April 19, 1922
RAM RATAN Vs. EMPEROR
January 6, 1922
RAM RATAN CHOWDHURY Vs. UPENDRA CHANDRA DAS
February 16, 1922
RAM RATAN MANDAL Vs. NILMONI CHOWDHURY PROPRIETOR OF THE FORM CHOWDHURY AND COMPANY AND THE CENTRAL NEDIA COAL COMPANY LIMITED THROGH THEIR AGERTS MESSRSLINTON MILLER LIMITED; AND MESSRS MOLEWORTH AND COMPANY ALDED AS PARTY RESPONDENT
January 13, 1922
RAM RATAN MISIR Vs. KAPIL DEO SINGH
June 13, 1922
RAM RENU ROY Vs. MIDNAPUR ZAMINDARY COMPANY LIMITED
January 31, 1922
RAM SAGAR MONDAL Vs. ALEK NASKAR AND BHOLA NATH MONDAL
January 16, 1922
RAM SAHAI CHHIDDA LAL Vs. EAST INDIAN RAILWAY COMPANY
April 19, 1922
RAM SAMUJH Vs. SHEORAJ TEWARI
May 23, 1922
RAM SARAN SINGH Vs. CHANDRA MOHUN SAHA
May 22, 1922
RAM SARUP Vs. RAM LAL
May 9, 1922
RAM SARUP Vs. FAKHR-ULLAH KHAN
June 29, 1922
RAM SARUP Vs. NARAIN DAS
November 13, 1922
RAM SARUP SINGH Vs. RAM SARAN SINGH
October 27, 1922
RAM SINGH Vs. EMPEROR
June 29, 1922
RAM SINGH Vs. RAM CHAND
October 30, 1922
RAM SUNDAR SAHA Vs. KALI NARAIN SEN CHOUDHURY
February 10, 1922
RAM SUNDAR TEWARI Vs. MUSAMMAT KULWANTI KUNWAR
April 10, 1922
RAM TARAN TEWARY Vs. KUMEDA DASI
February 10, 1922
RAMA NATH MISRA Vs. RAMRANJAN MISRA
February 27, 1922
RAMA PATTAR Vs. KUMARAN CHIDAYATH KARNAVAN AND MANAGER RAMAN KUTTY ACHAN ALIAS APPUKUTTI ACHAN
November 30, 1922
RAMABADRA CHETTY Vs. VRAMASWAMI CHETTY
November 9, 1922
RAMABHADRA CHETTY Vs. VRAMASAMI CHETTY
November 9, 1922
RAMACHANDRA SADASHIV SIDRAS OKA Vs. KESHAV DHONDU NARVEKAR
November 9, 1922
RAMACHANDRAM PILLAI Vs. NEELAMBAL ACHI
April 18, 1922
RAMALINGA ANNAVI Vs. NARAYANA ANNAVI
March 7, 1922
RAMANAND SHUKUL Vs. CHHOTEY LAL
November 2, 1922
RAMANI KANTA ROY Vs. HARA CHANDRA DAS
March 24, 1922
RAMASAMI CHETTY Vs. MUTHUVELU MUDALI
September 1, 1922
RAMASWAMI GOUNDAN Vs. SRINIVASAN CHETTIAR AND MUTHU VELAPPA GOUNDER
September 18, 1922
RAMBRAMA CHATTERJEE Vs. KEDAR NATH BANERJEE
August 14, 1922
RAMCHANDRA LAXMAN Vs. BALBHIM BABAJI
November 17, 1922
RAMESHWAR DAYAL Vs. MAHARAJ CHARAN
January 20, 1922
RAMESHWAR DUBE Vs. SHEO HARAKH DUBB
April 4, 1922
RAMHIT Vs. EMPEROR
January 25, 1922
RAMJAS Vs. MUSAMMAT SARTAJI
April 27, 1922
RAMJI DAS Vs. LALA CHHAGAN LAL
April 18, 1922
RAMKAMAL BANIK SAHA Vs. SYAM SUNDER BANIK SAHA
April 12, 1922
RAMLINGAPPA RUDRAPPA MUKKANNAVAR Vs. DHONDI SUBRAO KUTRE
August 22, 1922
RAMPRATAB BRIJMOHANDAS Vs. GAVRISHANKAR KASHIRAM
September 21, 1922
RAMSUMRAN PRASAD Vs. SHYAM KUMARI
May 31, 1922
RAMUDU AIYAR Vs. EMPEROR
December 4, 1922
RANDHIR SINGH Vs. UDIT NARAIN SINGH
November 1, 1922
RANGASWAMI NAYUDU Vs. VKRISHNASWAMI AIYAR
November 6, 1922
RANGASWAMI SHETTI Vs. SHESHAPPA MANJAPPA SHIMPI
April 13, 1922
RANGASWAMY AYYANGAR Vs. VEERARAGHA VACHARY
July 3, 1922
RANGASWAMY NAIDU; Vs. BKRISHNASWAMI AIYAR (DEAD)
November 16, 1922
RANI JAGADAMBA KUMARI Vs. THAKUR WAZIR NARAIN SINGH
December 20, 1922
RANI OF TUNI Vs. MAHARAJAH OF JEYPORE (DEAD)
February 3, 1922
RANI OF TUNI Vs. KORRA LATCHUNDHORA
February 3, 1922
RANJIT SINGH Vs. GANGA SAHAI
March 30, 1922
RAO BAHADUR K S VENKATARAMA AIYAR Vs. JANAB VHAMID SULTAN MARACAYAR SAHIB BAHADUR
December 5, 1922
RAO NARSINGH RAO Vs. BETI MAHA LAKSHMI BAI
March 3, 1922
RAOJI THAKARAM PATEL NIHARKAR Vs. HEMRAJ SADARAM MARWADI
August 22, 1922
RASH BHARI KARURI Vs. NARAIN DAS DORILAL
December 13, 1922
RASHIK LAL Vs. RADHA DULAIYA
June 14, 1922
RASIK LAL DAS Vs. EMPEROR
April 12, 1922
RASUL MALIK PINJAR Vs. AMINA HANIF
March 16, 1922
RASUL MUSA MAFAT Vs. ASMAN MUSA DADI
September 22, 1922
RATAN LAL BISWAS Vs. NAFAR CHANDRA PAL CHOWDHURY
January 12, 1922
RATANBAI RUSTAMJI DADACHANJI Vs. CAWASJI EDALJI DADACHANJI
August 2, 1922
RATANBAI SHIVLAL LOHAR Vs. SHANKAR DEOCHAND LOHAR
March 16, 1922
RATHANAMASARI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF SALEM
November 10, 1922
RATHNAMASARI DECLARED MAD Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL BY THE COLLECTOR OF SALEM
November 10, 1922
RAZA ALI Vs. MOAZZAM ALI
June 21, 1922
REAJUDDIN PATWARI Vs. SYED ABDUL JOBBAR
June 27, 1922
REKHAB CHAND DOOGAR Vs. JRD CRUZ
February 23, 1922
REOTI LAL Vs. MANNA KUNWAR
January 5, 1922
RESHEE CASE LAW Vs. BHUBAN MOHAN PAL
June 15, 1922
RESHMA BIBI Vs. BHAWANI SARAN
November 23, 1922
ROMESH CHANDRA CHAKERBUTTY Vs. DURGA CHARAN CHAKERBUTTY
February 9, 1922
ROSA MARIA BAI Vs. JACOB SOUZA
November 7, 1922
ROSHAN LAL Vs. LALLU
June 2, 1922
ROY JATINDRA NATH CHOUDHURY Vs. AZIZARRAHAMAN SHANA
June 13, 1922
RUKAM Vs. TARA CHAND
January 4, 1922
RUKMANI AMMAL Vs. RAMACHANDRA THONDAMAN SAHIB BY AGENT POTHAN
November 14, 1922
RUP NARAIN Vs. BISHWA NATH SINGH
May 6, 1922
RUP SINGH Vs. BHULLAN SINGH
November 2, 1922
S GOVINDASAMY ODAYAR Vs. UNION BANK LTDBY ITS DIRECTOR, SINGARAM CHETTIAR
July 10, 1922
S PARAMASIVAM PILLAI Vs. MINAKSHISUNDARAM PILLAI DEAD
August 15, 1922
S RAMANUJAM CHETTY Vs. PRPADMANABHAM PILLAI
February 17, 1922
S V KALLABIRAN PILLAI Vs. KPERIA VENKATARAMANA
January 11, 1922
SABAL SINGH Vs. SALIK RAM SINGH
April 27, 1922
SABZ ALI KHAN Vs. KHAIR MUHAMMAD KHAN
January 17, 1922
SADAGOPA AIYENGAR Vs. SELLAMMAL
September 27, 1922
SADAKALI KHAN Vs. JANAKINATH SINGHA ROY
April 27, 1922
SADIQ ALI Vs. ANWAR ALI
July 7, 1922
SAHDEO NARAIN DEO Vs. KUSUM KUMARI
December 4, 1922
SAHIB CHANDRA SINGH AND ON HIS DEATH HIS REARS AND LEGAL REPRESENTATIVES, SUDHANYA KUMAR SINGH Vs. GOUR CHANDRA PAUL
February 10, 1922
SAHIB DAYAL Vs. MEHARBAN
July 3, 1922
SAHU BIMAL PRASAD Vs. MUHAMMAD MUBARAK HUSAIN
January 8, 1922
SAHU NAND RAM Vs. MUSAMMAT HIRA DEVI
December 13, 1922
SAILABALA DEI Vs. GADAHAR HAZRA
February 10, 1922
SAINA Vs. SETH BEHARI LAL
April 5, 1922
SAIYID MUHAMMAD Vs. LALA PARSHOTAM SARAN
March 24, 1922
SAJEDAR RAHAMAN Vs. RAKHAL CHANDRA ROY
April 25, 1922
SAKAT MUL Vs. MUSAMMAT KATORI, MINOR THROUGH DAULAT RAM
December 13, 1922
SAKHARAM MARUTI Vs. RAJMAL GIRDHARLAL MARWADI
September 12, 1922
SAKTOO MAL Vs. GOPAL CHAND
January 17, 1922
SALIK RAM SINGH Vs. SABAL SINGH
April 27, 1922
SAMAD ALI Vs. ABDUL MAJID
January 19, 1922
SAMADDI SHEIKH Vs. FULBASH BEWA
January 12, 1922
SAMI MUDALIAR Vs. MUTHIAH CHETTI ALIAS VEERAPPA CHETTI
April 11, 1922
SANDU VALJI Vs. BHIKCHAND SURAJMAL
November 20, 1922
SANKARANARAYANA PILLAI Vs. RAMASWAMI PILLAI
December 14, 1922
SANWAL DAS Vs. SECRETARY OF STATE
May 23, 1922
SANYASI CHARAN MANDAL Vs. KRISHNADHAN BANERJI
January 17, 1922
SANYASI RAO MINOR BY NEXT FRIEND ATCHAYYA Vs. VENKATA RAO MINOR BY GUARDIAN AD LITEM CHINNAYYA
October 11, 1922
SARABJIT MAL Vs. RAM KHELAWAN MAL
March 3, 1922
SARADINDU CHAKRAVARTI Vs. GOSTA BEHARI PRAMANICK
May 26, 1922
SARADINDUNATH RAI CHAUDHURI Vs. SUDHIR CHANDRA DAS
June 1, 1922
SARAT CHANDRA Vs. MONORAMA DEBI
April 3, 1922
SARAT CHANDRA DAS ALIAS SACHIDANANDA DAS Vs. SMSARAJINI RUDRAJA
July 10, 1922
SARAT CHANDRA DE DAS Vs. TARAPRASANNA BHATTACHARYYA
February 1, 1922
SARAT CHANDRA MAJUMDAR Vs. PRASANNA KUMAR GOPE
July 5, 1922
SARAT CHANDRA MANDAL Vs. RAM SASHI ROY
July 28, 1922
SARAT CHANDRA SEN Vs. RAJKUMAR MOOKERJEE
May 1, 1922
SARATKUMARI DASI Vs. AMULLYADHAN KUNDU
December 1, 1922
SARBO MUSSALMANI Vs. SAFAR MANDAL
February 28, 1922
SARDAR MAL, HARDAT RAI Vs. SHEO BAKHSH RAI, SRI NARAIN
March 2, 1922
SARDAR SINGH Vs. KUNJ BIHARI LAL
June 30, 1922
SARJU PRASAD Vs. GAJADHAR LAL
June 2, 1922
SARJU PRASAD ALIAS PAPPU LAL Vs. MUHAMMAD SHAKUR
March 16, 1922
SARODA PROSAD BANERJEE Vs. GOSTO BEHARI HAZRA
February 28, 1922
SARUP SONAR Vs. RAM SUNDAR THAKURAIN
April 12, 1922
SASHI BHUSAN JHA Vs. SHAIKH AHMADULLAH CHAUDHURY
July 19, 1922
SASHI KUMAR SORKHEL Vs. CHANDRA KUMAR SAMADDAR CHOWDHURI
January 25, 1922
SASHI MUKHI DASI Vs. ABINASH CHANDRA HALDER
June 1, 1922
SATAPPA JAKAPPA KOCHCHERI Vs. ANNAPPA BASAPPA PATIL
August 29, 1922
SATHAPPA CHETTY Vs. SNSUBRAMANIAN CHETTY
August 1, 1922
SATISH CHANDRA BISWAS Vs. NIL MADHAB SAHA
August 10, 1922
SATYABHAMA SUNDARI WIFE OR CHANDRA SEKHAR MAJUMDER Vs. MOHAMED ESAHAK MEAH
February 28, 1922
SAYED KASAM Vs. JORAWAR SINGH
April 6, 1922
SAYERUDDIN AKONDA Vs. SAMIRUDDIN AKOND
August 3, 1922
SECRETARY OF STATE Vs. ABDUL RAHAMAN
July 6, 1922
SECRETARY OF STATE Vs. RAMCHARAN ACHARJEE
August 9, 1922
SECRETARY OF STATE FOR INDIA Vs. LAXMIBAI
December 8, 1922
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. UPENDRA NARAIN ROY
August 29, 1922
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. RAM CHARAN ACHARJYA; SARAT CHANDRA HAZRA
August 9, 1922
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. RAJ KUMAR MUKHERJEE
June 15, 1922
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. PANDIT RADHIKA PRASAD BAPULI
October 5, 1922
SECRETARY OF STATE FOR INDIA REPRESENTED BY THE COLLECTOR OF GUNTUR Vs. HUSSAIN SHERIFF SAHIB
March 2, 1922
SECRETARY TO THE BOARD OF REVENUE (INCOME TAX) Vs. MUHAMMAD SHERIFF HUSSAIN MEAH SAHIB AND COMPANY
April 12, 1922
SECRETARY TO THE CHIEF COMMISSIONER OF INCOME-TAX Vs. ZEMINDAR OF SINGAMPATTI
February 21, 1922
SECRETARY, BOARD OF REVENUE (INCOME-TAX) Vs. MADRAS EXPORT COMPANY
October 30, 1922
SETH BITHAL DAS Vs. JIWAN RAM
March 27, 1922
SETH RAM SARUP Vs. KANHAIYA LAL
March 27, 1922
SETH ROSHAN LAL Vs. BHURI SINGH
June 8, 1922
SHAFI-UD-DIN Vs. MUSAMMAT HURMAT
July 8, 1922
SHAIKH ABDUR RASHID Vs. MUSAMMAT QUDRAT-UN-NISSA
June 8, 1922
SHAIKH AZIZ MANDAL Vs. GIRISH CHANDRA CHOWDHRI
May 10, 1922
SHAIKH JAMAL Vs. SHAIKH CHAND
February 28, 1922
SHAIKH KARAMAT ALI Vs. GORAKHPUR BANK, LIMITED, THROUGH MRGWDILLON
March 17, 1922
SHAKIRA BIBI Vs. NANDAN RAI
April 3, 1922
SHAM LAL RAI CHOWDHURY Vs. RADHA CHARAN RAI CHOWDHURY
March 10, 1922
SHAMA DURGAJI BHOI Vs. GANGADHAR NARAYAN MUZUMDAR
February 7, 1922
SHAMAL DAS KSHETTRY Vs. PHANINDRA NATH ROY CHOUDHURI
June 23, 1922
SHAMBHU Vs. KANHAYA
May 4, 1922
SHAMBHU DYAL SINGH Vs. ISWAR SARAN
December 11, 1922
SHANKAR BHARATI Vs. NARASINHA BHARATI
July 10, 1922
SHANKAR GANESH DABIR Vs. SECRETARY OF STATE FOR INDIA
May 23, 1922
SHANKAR GANPAT LELE Vs. DAMODAR BHUKANDAS
November 29, 1922
SHANKAR SAKHARAM JAGDALE Vs. RATANJI PREMJI SHET
November 17, 1922
SHANKARBHAT BALAMBHAT KANITKAR Vs. SAKHARAMBHAT HARBHAT KANITKAR
March 6, 1922
SHANKER LAL Vs. MOHAMMAD AMIN
March 21, 1922
SHANTARAM BALKRISHNA Vs. WAMAN GOPAL WADEKAR
August 9, 1922
SHARIF HUSAIN Vs. HAIDAR HUSAIN
May 4, 1922
SHEIK BABUJAN Vs. EMPEROR
July 11, 1922
SHEIKH DENDOO Vs. SHAIKH SACHOO
February 7, 1922
SHEIKH JABEDALI Vs. PRASANNA KUMAR NAG
August 2, 1922
SHEIKH KARIM Vs. SOBEDAR SHEIKH
July 19, 1922
SHEIKH MUHAMMAD SHAKUR Vs. SHEIKH ABDUL GHANI
November 2, 1922
SHEIKH SAMIR Vs. BENI MADHAB GOPE
December 8, 1922
SHEIKH SONGSOR ALI Vs. JAGANNATH PAL
June 13, 1922
SHEO BALAK Vs. GAYA PRASAD
May 4, 1922
SHEO CHARAN Vs. PANNA LAL
July 13, 1922
SHEO DARSHAN SINGH Vs. EMPEROR
January 18, 1922
SHEO NARAIN Vs. BALA RAO
May 4, 1922
SHEO PRASAD Vs. SRI PAL
March 3, 1922
SHEOBARAN DUBE Vs. EMPEROR
May 11, 1922
SHIAM SARAN Vs. BANARSI DAS
March 3, 1922
SHIAM SUNDER Vs. EMPEROR
June 22, 1922
SHIAM SUNDER Vs. EMPEROR
March 4, 1922
SHIB CHANDRA CHAKRAVARTY Vs. RABBANI MONDAL
November 23, 1922
SHIB CHARAN CHAKRABURTTY Vs. BEPIN BEHARY CHAKRABURTTY
March 29, 1922
SHIB DAYAL Vs. JAGANNATH PRASAD
February 27, 1922
SHIB DAYAL Vs. JAGANNATH PRASAD
February 7, 1922
SHIBJI MAHARAJ BIRAJMAN Vs. DARSHAN LAL AND RAM LAL
November 15, 1922
SHIVA AITHALA Vs. RANGAPPAYA AITHALA
July 31, 1922
SHIVBASAPPA LAGMAPPA MANOLI Vs. NILAVA SATAPA MANOLI
July 17, 1922
SHOSHI MUKHI DEBYA Vs. KESHAB LALL MUKERJEE
December 5, 1922
SHRIDHAR LAXMAN DHEKNE Vs. JANARDHANBAPUJI KURAWDE
September 28, 1922
SHRINIVAS LAXMAN NAIK Vs. CHANBASAPAGOWDA BASANGOWDA GOWDUR
November 8, 1922
SHRINIWAS LAXMIPATIRAO Vs. HANMANT SHRINIWAS DESHPANDE
July 10, 1922
SHRINIWAS SARJERAO SHOLAPURKAR Vs. NARAYANRAO NAVLOJIRAO NIMBALKAR
November 20, 1922
SHRIPATPRASAD BEHARILALJI ACHARYASHRI Vs. LAKSHMIDAS DUNGARBHAI BAROT
November 9, 1922
SHUJA-UD-DIN AHMAD Vs. EMPEROR
March 24, 1922
SHUJA-UD-DIN AHMAD Vs. EMPEROR
June 16, 1922
SIDHRAJ BHOJRAJ Vs. ALLI HAJI
April 10, 1922
SIMON REUBEN Vs. HAJI SHAIKH MAHOMED SHUSTARY
March 3, 1922
SINANAN SHUKULATHI ROWTHER Vs. GULAM MOIDEEN ROWTHER ALIAS KARUPPATLI ALLAPICHAI ROWTHER
April 5, 1922
SINGARAVELU MUDALIAR Vs. CHOKKA MUDALIAR (ALIAS) CHOKKALINGA MUDALIAR
April 24, 1922
SINHA Vs. MANMOHAN SINGHA ROY
July 12, 1922
SIPAHI SINGH Vs. EMPEROR
July 27, 1922
SIR DOLATSINGJI JASWANTSINGJI Vs. OGHAD VIRA KHACHAR
October 11, 1922
SIR MAHOMED YUSUF Vs. HARGOVANDAS JIVAN
March 16, 1922
SITA NATH BHAGAT Vs. RAMKISHORE MONDAL
January 19, 1922
SITA RAM Vs. JANKI RAM
January 3, 1922
SITA RAM Vs. CHAIT RAM
December 22, 1922
SITA RAM Vs. REWA RAM
November 15, 1922
SITABAI NAGESH DESAI Vs. PARVATIBAI NAGESH DESAI
April 3, 1922
SITAL PRASAD Vs. BADRI PRASAD
October 24, 1922
SITAL SINGH Vs. BAIJNATH PRASAD
May 10, 1922
SITANATH DAS Vs. RANI KANAK PROBHA DEBI
April 7, 1922
SIVA PROSAD SINGH Vs. RANI PRAYAG KUMARI DEBI
April 27, 1922
SIVA PROSAD SINGH Vs. RANI PROYAG KUMARI DEVI
March 10, 1922
SK DENDOO Vs. SKSACHOO
February 7, 1922
SM SHOSHI MUKHI DEBYA Vs. KESHAB LAL MUKHERJI
December 5, 1922
SOBHA RAM GOPAL RAI Vs. SRI RAM
March 17, 1922
SOHA LAL Vs. AMBA PRASAD
July 18, 1922
SOMESHVAR JETHABHAI DAVE Vs. SOMESHVAR GOVINDRAM JOSHI
February 13, 1922
SOMI Vs. RAM NARAIN AND JAI NARAIN
November 7, 1922
SOUNDARATHARAMAL Vs. NARAYANASWAMI AIYAR
February 2, 1922
SR POTTI NAYAKAR Vs. SUPPAMMAL
March 3, 1922
SREPAT SINGH Vs. RAM SARAP SURYA PRASAD
July 27, 1922
SRI BHAGWAT CHAUDHRI Vs. BALKARAN SAITHWAR
January 18, 1922
SRI GADICHERALA VENKATANARASIMHA RAO GARU Vs. NYAPATHY SUBBA RAO PANTULU GARU
October 5, 1922
SRI GANGAJI COTTON MILLS CO LD Vs. EAST INDIAN RAILWAY CO
June 21, 1922
SRI KRISHNA SONAR Vs. EMPEROR
December 20, 1922
SRI MAHANT PRAYAG DOSSJEE VARU Vs. SARANGAPANI CHETTY
November 8, 1922
SRI RAJA A V JAGGA ROW BAHADUR GARU (DEAD) Vs. GORI BIBI ALIAS GONHAR BIBI
December 19, 1922
SRI RAJAH INNGANTI RAJAH GOPAL RAO BAHADUR GARU, PROPRIETOR OF SIRIPURAM ETC Vs. CHELIKANI VENKATASURYA RAO
October 20, 1922
SRI RAJAH INUGANTI RAJAH GOPALA RAO BAHADUR GARU, PROPRIETOR OF SIRIPURAM ETC ESTATE Vs. CHELIKANI VENKATASURYA RAO GARU
October 20, 1922
SRI RAM Vs. FARM SOBHA RAM GOPALRAI
March 17, 1922
SRI THAKURJI Vs. HIRA LAL
May 8, 1922
SRIMANTA SEAL Vs. BINDUBASINI DASI
June 22, 1922
SRIMATI HARI BHABINI DEBI Vs. NARENDRA NATHROY PLEADER
February 27, 1922
SRIMATI JOHARA BANOO Vs. GANGA CHANDRA CHOWDHURY
February 24, 1922
SRIMATI KRISHNA PRAMADA DASI, WIDOW OF LATE SURESH CHANDRA GHOSE Vs. RASH BEHARI DAS
March 14, 1922
SRIMATI NAGENDRABALA DASSI Vs. DINANATH MAHISH
March 27, 1922
SRIMOTI SARAT KAMINI DASI AND ON HER DEATH HER HEIRS AND LEGAL REPRESENTATIVES HER SONS JAMINI MOHAN SARKAR Vs. CHAITANYA CHANDRAPROHORAJ ALIAS CHAITANYA CHARAN (CHANDRA IN VOKALATNAMA) MOHAPATRA
February 9, 1922
SUBALA DAS WIFE OF GOUR MOHAN BHAT Vs. INDRA KUMAR HAZRA-NATABAR HAZRA, SON OF LATE SRIMANTA LAL HAZRA,
January 23, 1922
SUBBARAYA MUDALIAR Vs. KANDASWAMY MUDALY
March 15, 1922
SUBRAHMANIA CHETTY Vs. BRITISH INDIAN STEAM NAVIGATION COMPANY LTD, BY THEIR MANAGING AGENT, MACKINNON MACKENZIE
December 22, 1922
SUBRAMANIYAN PATTAR Vs. KIZHAKKAKARA UTHANANTHIL RAMAN PUDUVAL
July 21, 1922
SUBRAMINIA MUDALI Vs. MEENAKSHI AMMAL
April 20, 1922
SUBRAMONIAN Vs. LUTCHMAN
December 20, 1922
SUDALAIMUTHU KUDUMBAN Vs. ANDI REDDIAR
February 23, 1922
SUDALI MUTHU PILLAI Vs. VSUDALI MUTHU PILLAI
October 5, 1922
SUED MAHAMMAD HOSSAIN CHAUDHARY Vs. RABIA KHATUN ALIAS PORI BANU BIBI
March 22, 1922
SUKHADAMOYO DASI, WIDOW OF JOHURILAL ROY Vs. ATUL CHANDRA ROY
March 27, 1922
SUN LIFE ASSURANCE COMPANY OF CANADA Vs. CORPORATION OF MADRAS
January 11, 1922
SUNDAR BAI Vs. DWARKADAS PARPIA
February 1, 1922
SUNDAR LAL Vs. SHIB NARAIN
March 30, 1922
SUNDAR LAL Vs. EMPEROR
April 5, 1922
SUNDARAM AIYAR Vs. THIYAGARAJA PILLAI
January 5, 1922
SUNDARESAN CHETTIAR Vs. VISWANADA PANDARA SANNADHI
March 14, 1922
SUNDARESAN CHETTY ALIAS SUNDARAM CHETTIAR Vs. VISVANATHA PANDARASANNADHI AVERGAL
March 14, 1922
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. TROILOKHYA NATH CHATTERJEE
June 7, 1922
SUPERINTENDENT OF STAMPS Vs. CHIMANLAL LALBHAI
September 26, 1922
SURADHANI DUTTA Vs. SITOO SHEIKH
May 17, 1922
SURAJ MAL Vs. NATHWA; AMIN KUNWAR
November 28, 1922
SURAJ PRASAD Vs. MAKHAN LAL AND ANRAND MUSAMMAT KAMLA DEVI
February 9, 1922
SURAT SINGH Vs. UMRAO SINGH
May 8, 1922
SURBESHWAR NATH Vs. EMPEROR
June 22, 1922
SURENDRA NATH CHATTERJEE Vs. SIVADAS MOOKERJEE
May 10, 1922
SURWAN PRASAD TIWARI Vs. BASDEO NARAIN SINGH
November 20, 1922
SUSHIL CHANDRA DAS AND COMPANY Vs. SUKHAMAL, BANSIDHAR
March 9, 1922
SWAMINATHA MUDALIAR Vs. KUMARASWAMI CHETTIAR
December 12, 1922
SWARNA KUMAR GHOSH Vs. PRAHLAD CHANDRA SARKHEL
March 2, 1922
SYAM LALL NASUA Vs. BRINDABAN CHANDRA
July 24, 1922
SYAMA CHARAN DAS; SATYA PROSAD CHOUDHURY Vs. SATYA PROSAD CHOUDHURY; SYAMA CHARAN DAS
June 20, 1922
SYED ABDUL RAUF Vs. RAJU MUHAMMAD SHAH
July 6, 1922
SYED FAZAL HAQ Vs. AZIZ HASAN
November 16, 1922
SYED MOHAMMAD HAMEED Vs. SYED MANZUR HUSAIN
April 21, 1922
SYED NAYAJAN ALI Vs. MIDNAPORE ZAMINDARY COMPANY LIMITED
February 1, 1922
SYED SADAQ REZA, CHAIRMAN, MURSHIDABAD MUNICIPALITY Vs. KHOSHMOHINI DASI
May 23, 1922
SYED SADEK REZA Vs. SACHINDRA NATH ROY
November 21, 1922
SYED SHAMSHUL HASAN Vs. SYED HASAN
December 5, 1922
T B RAMCHANDRA RAO Vs. ANSRAMCHANDRA RAO
January 31, 1922
T GOPALA MANNADIAR, ZEMINDAR OF PARANIPALAYAM Vs. PALANI GOUNDAN
February 2, 1922
T K UMMER Vs. HMKVSANKARA VARIAR
March 31, 1922
T KATHISSABAI Vs. REVENUE DIVISIONAL OFFICER
March 15, 1922
T M SUNDARA AIYAR Vs. TMANANTHAPADBHANABA AIYAR
April 27, 1922
T P SRINIVASA CHARIAR Vs. CNEVALAPPA MUDALIAR
April 6, 1922
T RAMASAMY AIYAR Vs. TSUBRAMANIA AIYAR
April 20, 1922
T S N MUHAMMAD ROWTHER Vs. MMABDUL REHMAN ROWTHER
November 1, 1922
T T P KUNHIKUTTIALI Vs. TPKUNHAMMAD
November 14, 1922
TADEPALLI NAGAHHUSHANAM (DEAD) Vs. SIRAM RAMACHANDRA RAO
January 24, 1922
TADEPALLI SUBBA RAO GARU Vs. SRI BALUSU BUCHI SARVARAYUDU
September 14, 1922
TADI BULLI TAMMIREDDI Vs. TADI BULLI GANGIREDDI
January 20, 1922
TALUKDARI SETTLEMENT OFFICER Vs. AKUJI ABHRAM MUSE
February 20, 1922
TAN SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. MULLA
February 6, 1922
TARAKESHWAR PAL CHOWDHURY Vs. SIRISH CHANDRA GHOSH MANDAL
August 14, 1922
TATA INDUSTRIAL BANK LTD Vs. ABDUL HUSEIN HAKIMJI
June 12, 1922
TEJENDRA CHANDRA DHAR, EXECUTOR TO THE ESTATE OF LATE RAM DHAN DHAR Vs. DURGADAS DUTT
January 6, 1922
THAKURAIN ANAR KUAR Vs. POHAP SINGH
March 20, 1922
THAKURAIN HARNATH KUAR Vs. THAKUR INDAR BAHADUR SINGH
November 28, 1922
THAKURJI MAHARAJ Vs. ANANT BHARTHI
October 30, 1922
THATTAN KUNHI KUTTI Vs. THATTAN RAMAN AND SIXTEEN ORS
November 30, 1922
THAVASIMUTHU NADAR; IN RE: SIR M C T MUTHIA CHETTY Vs. BALAGURUSWAMI NADAR
April 4, 1922
THONA SINA NAINA MUHAMMAD ROWTHER Vs. MONA MOONA ABDUL RAHMAN ROWTHER
November 1, 1922
THURUTHEELAKATH THOTTINAKKARA PUTHIA-PURAYIL KUNHI KUTTIALI, KARNAVAN AND MANAGER OF THE TAVAZHI TARWAD AND MAIN TARWAD Vs. THARAYIL PEETIKAYIL KUNHAMMAD
November 15, 1922
THURUTHEELAKATH THOTTINAKKARA PUTHIAPURAYIL KUNHI KUTTIALI, KARNAVAN AND MANAGER OF THE TAVAZHI TARWAD AND MAIN TARWAD Vs. THARAYIL PEETIKAYIL KUNHAMMAD
November 14, 1922
THYLAYEE AMMAL Vs. SRIRANGAROYA GOUNDAN
May 5, 1922
TINKORI PATHAK Vs. RAM GOPAL PATHAK
June 23, 1922
TIRBENI SAHU Vs. LACHMI PANDE
July 19, 1922
TIRTHDAS GHANSHAMDAS BAJAJ Vs. SADHUSINGH UDHASINGH
November 13, 1922
TIRUNEELAKANTAM SERVAI; MUTHANAN SERVAI ALIASTHIRUNEELAKANTAM SERVAI Vs. BRAJA RAJESWARA SETHUPATHI ALIAS MUTHU RAMALINGA SETHUPATHI AVARGAL, RAJA OF RAMNAD
January 6, 1922
TRIBHOVANDAS VARJIVANDAS Vs. BALMUKUNDAS KISHOREDAS
February 9, 1922
TRIBHUVAN UTTAMRAM Vs. BAI KUSHAL
September 26, 1922
TRICAMJI DAMJI AND CO Vs. VIRJI KANJI
June 19, 1922
TRIPURANA SEETHAPATI RAO DORA Vs. ROKKAM VENCANNA DORA
January 5, 1922
TUKA MEAH Vs. NABIN CHANDRA MAZUMDAR
January 6, 1922
TUKARAM BHAU DHAS Vs. GANPAT
April 10, 1922
TULSI RAM Vs. BADRI SINGH
November 14, 1922
U M CHOWDHURY AND CO Vs. JIBAN KRISHNA GHOSE AND SON
January 6, 1922
UDAI BHAN SINGH Vs. GAJENDRA SINGH
June 15, 1922
UDAI RAJ SINGH Vs. EMPEROR
May 19, 1922
UDIT NARAIN SINGH Vs. RANDHIR SINGH
November 1, 1922
UDOY KUMAR DASS SHEBAIT OF IDOLS OF LAKSHMI JANARDAN Vs. SRIMATI KATYANI DEBI
February 27, 1922
UMA CHARAN CHAKRABARTI Vs. NIBARAN CHANDRA CHAKRABARTI
April 26, 1922
UMA DUTT MISIR Vs. EMPEROR
May 3, 1922
UMARANNESSA NNESSA BIBI Vs. JAMIRANNESSA BIBI
May 23, 1922
UTHUMAN AMMAL Vs. NAINA MAHAMAD ROWTHER
December 5, 1922
V PARTHASARATHI AIYANGAR Vs. DORAISAMI NAICKER
November 15, 1922
V PARTHASARATHY AIYANGAR Vs. DORAISWAMI NAICKER
November 15, 1922
V RANGANATHA RAO Vs. RAMA PANDITHAR
April 24, 1922
V S GOVINDACHARIAR Vs. NATTU KESAVA MUDALIAR
September 4, 1922
V S NATESA CHETTIAR Vs. VERMANNAMALAI CHETTIAR BY HIS AUTHORISED AGENT, SAMIA PILLAI
November 21, 1922
V S V SUBBARAYA MUDALI Vs. THANGAVELU MUDALI
September 19, 1922
VALI MAHOMED HAMAD Vs. GIPRAILWAY
January 11, 1922
VALLABHDAS NARAYANJI AND AMRITLAL AMERCHAND Vs. SPECIAL LAND ACQUISITION OFFICER FOR RAILWAYS
June 30, 1922
VARANKKOT ILLATH SUBRAMANIYAM NAMBUDRI, KARNAVAN AND MANAGER OF THE ILLOM Vs. VKVYKUNDA KAMMATHI
March 16, 1922
VARISAI ROWTHER Vs. KING-EMPEROR
December 22, 1922
VASU KRISHNA YEKAVDA Vs. MADHAVRAO MORESHWAR BHADANEKAR
August 30, 1922
VAZHAYIL PARKUM THATTAN KUNHI KUTTY Vs. VAZHYIL PARKUM THATTAN RAMAN
November 30, 1922
VAZHAYILPARKUM THATTAN KUNHI KUTTY Vs. VAZHYILPARKAM THATTAN RAMAN
November 30, 1922
VEERAPPAN SERVAI Vs. MENNAPPAN
September 14, 1922
VELAYUDA MUDALIAR Vs. SUNDARASAM PILLAI
February 22, 1922
VENCATACHELLA PILLAI Vs. ARUNTHAVATHATCHI
October 6, 1922
VENKATARAMA AIYAR Vs. AIYASAMI AIYAR
July 19, 1922
VENKATRAMA AIYAR Vs. SUNDARAM PILLAI
November 15, 1922
VENKATRAO RAJERAO MUDVEDKAR Vs. EMPEROR
February 14, 1922
VINAYAK SHIVRAO ARAS Vs. ATMARAM RAYAJI NETRAVALI
September 15, 1922
VINAYAK SHIVRAO ARAS, MANAGER OF THE TEMPLE OF SHRI NARAYAN DEV Vs. ATMARAM RAYAJI NETRAVALI
September 12, 1922
VIRAPPA CHETTIAR Vs. KATHAYEE AMMAL
May 5, 1922
VISHNU MORESHWAR DABHOLKAR Vs. GANGADHAR GANESH DABHOLKAR
January 10, 1922
VISVANATHAN CHETTY Vs. SETHIRAJULU CHETTY
August 30, 1922
VITHAL DHONDJI DEVLI; GANU VITHAL PINGULKAR Vs. SURYAJI RAMCHANDRA NAIK; SURYAJI RAMCHANDRA NAIK
June 13, 1922
VITHALDAS GULABDAS SETH Vs. HYDERABAD SPINNING AND WEAVING CO LTD
January 26, 1922
VITHALRAO SHESHGIRIRAO MOKTESAR Vs. VITHALRAO SONDEKAR
November 19, 1922
W A VARADACHARIAR Vs. RAJA RAMAKRISHNAMBA GARU
December 21, 1922
WILLIAM FITZROY HOWARD Vs. DORIS MAY HOWARD; THOMAS DENNET
June 6, 1922
YADAVALLI TRIPURAMBA (DEAD) Vs. YADAVALLI VENKATARATNAM (DEAD)
December 20, 1922
YEKNATH NARAYAN KULKARNI Vs. LAXMIBAI KESHO GOPAL
April 3, 1922
YERUKOLA ALIAS PENTA JOGULU (DEAD) Vs. YERUKOLA ALIAS PENTA TATAYYA ALIAS PURUSHOTTAM
January 12, 1922
ZADAVALLI TRIPURAMBA (DEAD) Vs. ZADAVALLI VENKATARATNAM (DEAD)
December 20, 1922