Case Index

Title
Date
ALKEM LABORATORY LTD. Vs. UNION OF INDIA
February 25, 2022
ASH BAHADUR SUBBA Vs. STATE OF SIKKIM
May 5, 2022
ASHOK KUMAR SUBBA Vs. BIMAL KUMAR JAIN
March 7, 2022
ASHOK KUMAR SUBBA Vs. KAMAL KUMARI SUBBA
March 10, 2022
BINOD TAMANG Vs. STATE OF SIKKIM
June 8, 2022
CHIEF OF ARMY STAFF Vs. SECRETARY, LAND REVENUE RESPONDENTS & DISASTER MANAGEMENT DEPARTMENT
February 23, 2022
DUL DUL PRASAD Vs. MUNNI DEVI
February 21, 2022
HASTA BIR RAI Vs. STATE OF SIKKIM
March 23, 2022
HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. NARAPATI SHARMA (DHAKAL)
March 16, 2022
IN RE : EFFECTIVE IMPLEMENTATION OF JUVENILE JUSTICE (CARE AND PROTECTION OF CHILDREN) ACT, 2015 Vs. IN RE : EFFECTIVE IMPLEMENTATION OF JUVENILE JUSTICE (CARE AND PROTECTION OF CHILDREN) ACT, 2015
March 24, 2022
IN RE : RECENT FELLING OF TREES IN GANGTOK Vs. IN RE : RECENT FELLING OF TREES IN GANGTOK
January 10, 2022
IN RE-IRREGULARITIES AND RAMPANT CORRUPTION IN JUVENILE OBSERVATION HOME AND CHILDREN HOMES Vs. IN RE-IRREGULARITIES AND RAMPANT CORRUPTION IN JUVENILE OBSERVATION HOME AND CHILDREN HOMES
February 22, 2022
IN RE: ESTABLISHMENT OF OLD AGE HOMES IN ALL DISTRICTS OF SIKKIM Vs. IN RE: ESTABLISHMENT OF OLD AGE HOMES IN ALL DISTRICTS OF SIKKIM
February 17, 2022
IN RE: MONITORING IMPLEMENTATION OF PRAYERS IN MANISH KUMAR Vs. UNION OF INDIA
March 14, 2022
K.N. KHATIWARA Vs. STATE OF SIKKIM
March 22, 2022
LENDUP LEPCHA Vs. STATE OF SIKKIM
June 1, 2022
MANISHA KUMARI Vs. STATE OF SIKKIM
February 11, 2022
N.B. KHATIWADA Vs. STATE OF SIKKIM
March 17, 2022
PEMA CHULTIM BHUTIA Vs. STATE OF SIKKIM
February 22, 2022
RAJESH RAI Vs. STATE OF SIKKIM
May 27, 2022
RAJIV PRADHAN Vs. STATE OF SIKKIM
February 17, 2022
RAMESH RAI Vs. STATE OF SIKKIM
February 17, 2022
RESIDENTS OF SAMDUR Vs. GOC 17 MOUNTAIN DIVISION
February 17, 2022
RINCHEN TAMANG Vs. STATE OF SIKKIM
February 23, 2022
SERENITY TRADES PVT. LTD. Vs. UNION OF INDIA
March 10, 2022
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. DILU RAI
April 19, 2022
SIKKIM GORKHA JAGARAN SANGH Vs. UNION OF INDIA
March 24, 2022
SLOMITA RAI Vs. STATE OF SIKKIM
March 24, 2022
SUNITA PRADHAN Vs. STATE OF SIKKIM
March 8, 2022
SURJA NARAYAN PRADHAN Vs. JUMDEN LEPCHA
May 11, 2022
THOMAS ENTERPRISES Vs. YUKSOM BREWERIES LTD.
March 7, 2022
TSHERING SAMDUP BHUTIA Vs. STATE OF SIKKIM
July 5, 2022
UWENDRA THAPA ALIAS NORDY Vs. TSEWANG DORJEE RINZING
February 21, 2022