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Case Index
Title
Date
A Vs. STATE OF JHARKHAND
September 14, 2022
A. GANGADHARAN Vs. UNION OF INDIA
August 25, 2022
ABBAS KHAN Vs. STATE OF JHARKHAND
November 10, 2022
ABDUL MANNAN Vs. STATE OF JHARKHAND
July 13, 2022
ABDUL SHAHID ANSARI Vs. STATE OF JHARKHAND
December 21, 2022
ABHA BHATTACHARJEE Vs. STATE OF JHARKHAND
June 3, 2022
ABHAY KUMAR SINGH Vs. UNION OF INDIA
February 21, 2022
ABHIMANYU GOSWAMI Vs. STATE OF JHARKHAND
July 26, 2022
ABHINAV KUMAR Vs. STATE OF JHARKHAND
March 10, 2022
ABHISHEK KUMAR Vs. STATE OF JHARKHAND
September 29, 2022
ABINASH KUMAR Vs. STATE OF JHARKHAND
August 30, 2022
ABUL HASSAN Vs. STATE OF JHARKHAND
November 9, 2022
ADITYA ISHA PRACHI TIRKEY Vs. JHARKHAND PUBLIC SERVICE COMMISSION
January 18, 2022
ADIVASI KRISHAK MAHILA KALYAN PARISHAD MANDAR Vs. STATE OF JHARKHAND
January 7, 2022
ADVOCATES ASSOCIATION (REGD.), JHARKHAND HIGH COURT Vs. STATE OF JHARKHAND
January 13, 2022
AFAN ANSARI Vs. STATE OF JHARKHAND
December 20, 2022
AGAN CHIK BARAIK Vs. STATE OF JHARKHAND
November 10, 2022
AJAY CHOUDHARY Vs. STATE OF JHARKHAND
November 1, 2022
AJAY KUMAR AGARWAL Vs. UNION OF INDIA
May 12, 2022
AJAY KUMAR GUPTA Vs. STATE OF JHARKHAND
March 15, 2022
AJAY SHARMA Vs. STATE OF JHARKHAND
November 4, 2022
AJIT KUMAR Vs. STATE OF JHARKHAND
July 21, 2022
AJIT KUMAR MAHTO Vs. STATE OF JHARKHAND
December 20, 2022
AJMAT ANSARI Vs. STATE OF JHARKHAND
May 25, 2022
AKARSHAN INFRADEVELOPERS PVT Vs. BOKARO STEEL OFFICERS HOUSING CO-OPERATIVE SOCIETY LTD
June 16, 2022
AKASH AGARWAL Vs. STATE OF JHARKHAND
September 2, 2022
AKASHI Vs. ANJANA DEVI
July 11, 2022
AKHILESHWAR MAHTO Vs. KASIDA DEVI
January 11, 2022
AKHOURI TRAINANDAN SHEKHAR SINHA Vs. STATE OF JHARKHAND
July 11, 2022
AKHTER ANSARI Vs. STATE OF JHARKHAND
June 10, 2022
ALEKSUS AIND Vs. STATE OF JHARKHAND
May 23, 2022
ALLAHABAD BANK Vs. ASHA RANI
February 24, 2022
ALOK KUMAR Vs. STATE OF JHARKHAND.
October 20, 2022
ALOK KUMAR SINGH Vs. STATE OF JHARKHAND
February 28, 2022
AMAN SINGH Vs. STATE OF JHARKHAND
August 8, 2022
AMAR ARCHAR TUDU Vs. STATE OF JHARKHAND
March 24, 2022
AMAR KANT JHA Vs. KARUNA DEVI
July 15, 2022
AMAR NATH Vs. UNION OF INDIA
May 5, 2022
AMAR NATH SAW Vs. STATE OF JHARKHAND
August 12, 2022
AMIT KUMAR SINGH Vs. STATE OF JHARKHAND
June 27, 2022
AMIT SINHA Vs. STATE OF JHARKHAND
January 4, 2022
AMITABH CHOUDHARY Vs. STATE OF JHARKHAND
March 25, 2022
AMRESH KUMAR KARAN Vs. STATE OF JHARKHAND
September 1, 2022
AMRUDDIN ANSARI Vs. STATE OF JHARKHAND
July 6, 2022
AMYESH RANJAN VERMA Vs. STATE OF JHARKHAND
May 13, 2022
ANAND KUMAR Vs. STATE OF JHARKHAND
March 3, 2022
ANAND MAHATO Vs. STATE OF JHARKHAND
August 8, 2022
ANAND VIKRAM Vs. SHALINI SINHA
November 14, 2022
ANIL KUMAR Vs. NAGAR PANCHAYAT, KHUNTI
January 6, 2022
ANIL KUMAR SINGH Vs. STATE OF JHARKHAND
May 2, 2022
ANIL MAHTO Vs. STATE OF JHARKHAND
July 27, 2022
ANIL SINGH Vs. STATE OF JHARKHAND
August 4, 2022
ANIMESH KUMAR SINGH Vs. STATE OF JHARKHAND
May 4, 2022
ANISH AGARWAL Vs. UNION OF INDIA
November 22, 2022
ANITA DEVI Vs. STATE OF JHARKHAND
January 28, 2022
ANITA DEVI Vs. STATE OF JHARKHAND
April 7, 2022
ANJELA HANSDA Vs. STATE OF JHARKHAND
April 12, 2022
ANKIT KUMAR Vs. STATE OF JHARKHAND
June 1, 2022
ANKUR KUAMR Vs. STATE OF JHARKHAND
June 27, 2022
ANUGRAHIT MINZ Vs. STATE OF JHARKHAND
September 15, 2022
ANUP KUJUR Vs. STATE OF JHARKHAND
November 18, 2022
ANURAG KUMAR Vs. STATE OF JHARKHAND
March 7, 2022
ARBIND KUMAR JAISWAL Vs. STATE OF JHARKHAND
January 13, 2022
ARBIND WISHWABANDHU Vs. JHARKHAND HIGH COURT
September 1, 2022
ARJUN MAHLI Vs. STATE OF JHARKHAND
June 27, 2022
ARJUN PRASAD Vs. STATE OF BIHAR
January 25, 2022
ARJUN PRASAD SAH Vs. STATE OF JHARKHAND
April 12, 2022
ARJUN RAM MAHLI Vs. SHAYAM DEVISUT CHOBEY
July 5, 2022
ARUN CHOUDHARY Vs. BHARAT COKING COAL LIMITED
March 2, 2022
ARUN KUMAR Vs. STATE OF JHARKHAND
October 17, 2022
ARUN KUMAR Vs. STATE OF JHARKHAND
October 19, 2022
ARUN KUMAR DUBEY Vs. STATE OF JHARKHAND
April 25, 2022
ARUN KUMAR MAHTO Vs. STATE OF JHARKHAND
July 20, 2022
ARUN KUMAR PRAJAPATI Vs. STATE OF JHARKHAND
January 10, 2022
ARUN KUMAR PRASAD Vs. STATE OF JHARKHAND
June 27, 2022
ARUN KUMAR RAUT Vs. STATE OF JHARKHAND
May 2, 2022
ARUN KUMAR SINGH Vs. STATE OF JHARKHAND
July 18, 2022
ARUP CHATTERJEE Vs. STATE OF JHARKHAND
July 28, 2022
ARVIND KUMAR SINGH Vs. STATE OF JHARKHAND
November 9, 2022
ARVIND THAKUR Vs. STATE OF JHARKHAND
April 22, 2022
ASHA DEVI Vs. STATE OF JHARKHAND
June 6, 2022
ASHIT GUPTA Vs. STATE OF JHARKHAND
November 17, 2022
ASHOK BHAGAT Vs. STATE OF JHARKHAND
January 4, 2022
ASHOK KUMAR Vs. STATE OF JHARKHAND
November 18, 2022
ASHOK KUMAR NONIA Vs. BHARAT COKING COAL LIMITED
April 13, 2022
ASHOK KUMAR ROY Vs. STATE OF JHARKHAND
January 4, 2022
ASHOK KUMAR ROY Vs. STATE OF JHARKHAND
March 22, 2022
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND
April 28, 2022
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND
January 13, 2022
ASHOK KUMAR SINGH Vs. UNION OF INDIA
November 1, 2022
ASHOK KUMAR SINGH Vs. NASIR KHAN
May 5, 2022
ASHRAF HUSAIN Vs. STATE OF JHARKHAND
June 27, 2022
ASHUTOSH KUMAR SINGH Vs. STATE OF JHARKHAND
September 15, 2022
ASHWANI KUMAR SHARMA Vs. STATE OF JHARKHAND
April 1, 2022
ASHWINI KUMAR TIWARI Vs. UNION OF INDIA
July 5, 2022
ASSOCIATED ESTATE ENTERPRISES Vs. SUNIL KUMAR SINGH
November 4, 2022
AVIK SRIVASTAVA Vs. STATE OF JHARKHAND
September 26, 2022
AVINASH KUJUR Vs. STATE OF JHARKHAND
September 26, 2022
AWADHESH GOEL Vs. STATE OF JHARKHAND
June 23, 2022
AWADHESH KUMAR SINGH Vs. STATE OF JHARKHAND
August 4, 2022
AYACHAK ASHRAMA AND SWARUPANANDA PHILANTHROPIC TRUST Vs. STATE OF JHARKHAND
December 5, 2022
AYODHYA MANDAL Vs. STATE OF JHARKHAND
April 22, 2022
AYUSH ADITYA Vs. STATE OF JHARKHAND
June 21, 2022
AZHAR KHAN Vs. STATE OF JHARKHAND
October 10, 2022
AZIMA KHATOOON Vs. MD. USMAN
July 25, 2022
BABA PARIHAST Vs. STATE OF JHARKHAND
March 29, 2022
BABITA DEVI Vs. STATE OF JHARKHAND
August 30, 2022
BABLA BAGCHI Vs. NATIONAL INSURANCE COMPANY LIMITED
February 11, 2022
BABUA SAO Vs. STATE OF JHARKHAND
August 30, 2022
BABY CHATTERJEE Vs. STATE OF JHARKHAND
July 19, 2022
BADAN GHOSE Vs. STATE OF JHARKHAND
September 21, 2022
BADRI HAZAM Vs. NAKUL HAZAM
July 6, 2022
BAIDYANATH THAKUR Vs. SITARAM AGRAWAL
November 7, 2022
BAJRANG PRAJAPATI Vs. BISHESHWAR PRAJAPATI
October 10, 2022
BALAJI ENTERPRISES KODERMA Vs. STATE OF JHARKHAND
February 18, 2022
BALDWIN FARM AREA HIGH SCHOOL Vs. STATE OF JHARKHAND
May 20, 2022
BALESHWAR PRASAD VERMA Vs. STATE OF JHARKHAND
August 10, 2022
BALESHWAR SAO Vs. STATE OF JHARKHAND
June 1, 2022
BALRAM MANJHI Vs. STATE OF JHARKHAND
January 28, 2022
BANK OF INDIA Vs. MARTIN TOPPO
November 9, 2022
BANMALI MAHTO Vs. STATE OF JHARKHAND
March 10, 2022
BANSI LAL HAZAM Vs. STATE OF JHARKHAND
April 7, 2022
BASANT KUMAR Vs. STATE OF JHARKHAND
March 15, 2022
BASANT KUMAR MAHTO Vs. STATE OF JHARKHAND
March 10, 2022
BASANT TIWARY Vs. STATE OF JHARKHAND
March 22, 2022
BASANTI DEVI Vs. STATE OF JHARKHAND
June 1, 2022
BASUDEV DHOBI Vs. STATE OF JHARKHAND
November 3, 2022
BHAGIRATH PRASAD SINGH Vs. STATE OF JHARKHAND
November 2, 2022
BHANU DEVI Vs. BHARAT COKING COAL LIMITED
June 28, 2022
BHANU PRATAP SHAHI Vs. STATE OF JHARKHAND
May 2, 2022
BHARAT COKING COAL LIMITED Vs. CHHOTU RAM MAHTO
February 21, 2022
BHARAT COKING COAL LIMITED. Vs. BHARAT FIRE BRICKS & POTTERY WORKS (P) LIMITED
August 2, 2022
BHARAT COKING COAL LMITED Vs. SHIV NATH ROY
June 29, 2022
BHARAT COKING COAL LTD. Vs. RAJKUMAR AND BROTHERS, BOKARO
March 4, 2022
BHARDUL YADAV Vs. STATE OF JHARKHAND
March 24, 2022
BHASKAR CHAKRABORTY Vs. STATE OF JHARKHAND
July 21, 2022
BHAWESH COMMOTRADE PVT. LTD. Vs. RABINDRA NATH PAUL
November 10, 2022
BHISMDEO SINGH Vs. EASTERN COALFIELDS LTD
January 28, 2022
BHUKHAN SAO Vs. STATE OF JHARKHAND
January 7, 2022
BHUPENDRA SINGH ANAND Vs. RANCHI MUNICIPAL CORPORATION
May 12, 2022
BIBI SARJAHATAN Vs. BIBI MAMENA SHEIKH
March 11, 2022
BIDHAN CHANDRA DAS Vs. STATE OF JHARKHAND
June 10, 2022
BIDHU NATH ACHARYA Vs. STATE OF JHARKHAND
May 4, 2022
BIFAN RAM Vs. STATE OF JHARKHAND
September 1, 2022
BIHAR FOUNDRY & CASTING LTD Vs. COMMISSIONER OF CENTRAL EXCISE, RANCHI COMMISSIONERATE, RANCHI
March 14, 2022
BIHAR PUBLIC SERVICE COMMISSION Vs. NEMI CHAND VIJAY
April 21, 2022
BIJENDRA SINGH Vs. UNION OF INDIA
November 24, 2022
BINA GOSWAMI Vs. ORIENTAL INSURANCE CO. LIMITED
February 10, 2022
BINDESHWAR GANJHU Vs. UNION OF INDIA
August 4, 2022
BINDESHWAR GANJHU Vs. UNION OF INDIA
April 28, 2022
BINOD KUMAR Vs. STATE OF JHARKHAND
August 3, 2022
BINOD KUMAR Vs. STATE OF JHARKHAND
February 10, 2022
BINOD KUMAR SINGH Vs. SUSHMA DEVI
December 5, 2022
BIR SINGH CHAMPIA Vs. STATE OF JHARKHAND
September 28, 2022
BIRENDRA BHOGTA Vs. STATE OF JHARKHAND
August 12, 2022
BIRENDRA PRASAD ROY Vs. YOGESHWAR MIRDHA
May 10, 2022
BIRO DEVI Vs. CENTRAL COALFIELD LIMITED
March 21, 2022
BIRSA ORAON Vs. STATE OF JHARKHAND
September 28, 2022
BIRSAI ORAON Vs. STATE OF JHARKHAND
July 14, 2022
BISHNU KUMAR BAGARIA Vs. MD. SHAH JAHAN
November 14, 2022
BISHU ORAON Vs. STATE OF JHARKHAND
July 20, 2022
BISHWANATH MAJEE Vs. STATE OF JHARKHAND
March 7, 2022
BISHWANATH SHUKLA Vs. JHARKHAND STATE HOUSING BOARD
March 31, 2022
BISUN MARANDI Vs. STATE OF JHARKHAND
August 16, 2022
BISWANATH HEMBROM Vs. STATE OF JHARKHAND
July 8, 2022
BIVASH CHANDRA THAKUR Vs. STATE OF JHARKHAND
August 22, 2022
BLA PROJECTS PVT. LTD. Vs. STATE OF JHARKHAND
March 2, 2022
BRAHMANAND NETAM Vs. STATE OF JHARKHAND
December 5, 2022
BRAJ KISHORE SAHU Vs. TRIBHUWAN NATH SAHDEO
April 28, 2022
BRANCH MANAGER Vs. SITA CHOWDHURY
February 17, 2022
BRANCH MANAGER UNITED INDIA INSURANCE CO. LIMITED Vs. JAI GUN NISHA
February 23, 2022
BRATOTI MOITRA Vs. STATE OF JHARKHAND
February 2, 2022
BUDHNA Vs. STATE OF JHARKHAND
December 22, 2022
BUNWA DEVI Vs. CONGRESS MARAIYA
September 2, 2022
BURNPUR CEMENT LIMITED Vs. STATE OF JHARKHAND
May 17, 2022
C. SUBRAMANI Vs. NATIONAL INSURANCE CO. LTD.
March 10, 2022
CENTRAL BANK OF INDIA Vs. MARNI DEVI
September 14, 2022
CENTRAL COALFIELDS LIMITED Vs. ARETPL-AT(JV)
July 4, 2022
CENTRAL COALFIELDS LIMITED Vs. SUDHIR RAM
August 25, 2022
CENTRAL COALFIELDS LIMITED Vs. TIRATH MAHTO
January 27, 2022
CENTRAL COALFIELDS LTD. Vs. STATE OF JHARKHAND
April 7, 2022
CHAITALI SADHU Vs. STATE OF JHARKHAND
April 12, 2022
CHANCHALA KUMARI Vs. STATE OF JHARKHAND
September 8, 2022
CHANDRA BHUSHAN PATHAK Vs. STATE OF JHARKHAND
February 11, 2022
CHANDRA BHUSHAN PRASAD SINGH Vs. STATE OF JHARKHAND
June 29, 2022
CHANDRA BHUSHAN SAHAY Vs. UNION OF INDIA
September 26, 2022
CHANDRA KANT SHUKLA Vs. STATE OF JHARKHAND
January 3, 2022
CHARI DEVI Vs. MAHAL BRICKS
April 7, 2022
CHARKA GANJHU Vs. STATE OF JHARKHAND
August 5, 2022
CHETAN ADESERA Vs. STATE OF JHARKHAND
May 4, 2022
CHETAN ADESERA Vs. STATE OF JHARKHAND
May 8, 2022
CHHAKAN LAL SAW Vs. STATE OF JHARKHAND
July 8, 2022
CHHOTU Vs. STATE OF JHARKHAND
September 2, 2022
CHHOTU KHAN Vs. STATE OF JHARKHAND
May 23, 2022
CHHOTU KHAN @ SARFARJ KHAN @ CHOTU KHAN Vs. STATE OF JHARKHAND
May 23, 2022
CHINTA DEVI Vs. STATE OF JHARKHAND
June 1, 2022
CHITPURNI STEEL PRIVATE LIMITED Vs. STATE OF JHARKHAND
November 2, 2022
CHITRA PATEL Vs. STATE OF JHARKHAND
June 20, 2022
CHITRANJAN PRASAD KUSWAHA Vs. STATE OF JHARKHAND
July 13, 2022
CHRIST BISWASI MEENA TIRKEY Vs. STATE OF JHARKHAND
March 8, 2022
CIPCO PHARMACEUTICALS Vs. STATE OF JHARKHAND
February 8, 2022
CREATORS, RANCHI Vs. RANCHI MUNICIPAL CORPORATION, RANCHI
January 31, 2022
CTC (INDIA) PRIVATE LIMITED Vs. COMMISSIONER
September 7, 2022
D.D. INTERNATIONAL (P) LIMITED Vs. GENERAL MANAGER, SOUTH EASTERN RAILWAY
July 20, 2022
D.M. MINERALS PRIVATE LIMITED Vs. UNION OF INDIA
June 29, 2022
DADAN SINGH Vs. CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS
April 27, 2022
DAHU SAHU Vs. SATYA NARAYAN PRASAD
March 4, 2022
DAKSHIN KUMAR MAHATO Vs. STATE OF JHARKHAND
March 28, 2022
DALGOBIND MANJHI Vs. STATE OF JHARKHAND
December 12, 2022
DALJEET KAUR Vs. BADAL MALIK
October 21, 2022
DANIELI INDIA LIMITED Vs. STATE OF JHARKHAND
June 29, 2022
DARSHAN YADAV Vs. STATE OF JHARKHAND
July 7, 2022
DASRATH KUMAR SAH Vs. STATE OF JHARKHAND
May 27, 2022
DASRATH ORAON Vs. SUKA ORAON
September 15, 2022
DEBASHIS BARIK Vs. STATE OF JHARKHAND
January 4, 2022
DEENANATH PRASAD Vs. STATE OF JHARKHAND
March 10, 2022
DEO DARSHAN SINGH Vs. STATE OF JHARKHAND
August 8, 2022
DEOKI DEVI Vs. STATE OF JHARKHAND
April 18, 2022
DEORAJ SINGH Vs. CENTRAL COALFIELDS LTD. KUJU
July 4, 2022
DEV CHANDRA JHA Vs. STATE OF JHARKHAND
January 17, 2022
DEVDAS GIRI Vs. STATE OF JHARKHAND
August 16, 2022
DEVENDRA MAHLI Vs. STATE OF JHARKHAND
January 10, 2022
DEVSAGAR SINGH Vs. STATE OF JHARKHAND
June 3, 2022
DHANJAY KUMAR SINGH Vs. STATE OF JHARKHAND
September 28, 2022
DHARMENDRA KUMAR SINGH Vs. HONOURABLE HIGH COURT OF JHARKHAND
June 29, 2022
DHIRAJ KUMAR THAKUR Vs. STATE OF JHARKHAND
November 3, 2022
DILIP BANG. Vs. STATE OF JHARKHAND.
October 14, 2022
DILSHAD ANSARI Vs. STATE OF JHARKHAND
April 28, 2022
DINESH KUMAR PANDEY Vs. STATE OF JHARKHAND
November 2, 2022
DINESH KUMAR RAI Vs. STATE OF JHARKHAND
September 23, 2022
DINESH SAH Vs. STATE OF JHARKHAND
May 5, 2022
DIP NARAYAN Vs. STATE OF JHARKHAND
March 8, 2022
DIPAK KUMAR RAI Vs. STATE OF JHARKHAND
October 19, 2022
DIPAK MODAK Vs. STATE OF JHARKHAND
April 26, 2022
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. MANOJ KUMAR
December 6, 2022
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. SAGAR YADAV
May 10, 2022
DIWAKAR MUNDA Vs. STATE OF JHARKHAND
September 1, 2022
DR. KISHORI RAMAN PRASAD SINHA Vs. STATE OF JHARKHAND
July 11, 2022
EMMANUEL TIGGA Vs. STATE OF JHARKHAND
November 18, 2022
EMPIRE INDUSTRIES LIMITED Vs. HINDUSTAN COPPER LIMITED
September 1, 2022
EMPLOYERS IN RELATION TO THE MANAGEMENT OF LODNA Vs. SECRETARY
November 9, 2022
ESL STEEL LIMITED Vs. PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX
March 2, 2022
ETWARI DEVI Vs. JHAGRU HAZAM
November 4, 2022
ETWARI MIANAND Vs. PATIYA DEVI
March 30, 2022
EXIDE INDUSTRIES LIMITED Vs. STATE OF JHARKHAND
March 23, 2022
FATICK GOPE Vs. STATE OF JHARKHAND
March 15, 2022
FIRDOSH ALAM Vs. STATE OF JHARKHAND
January 28, 2022
FIROJ ANSARY Vs. STATE OF JHARKHAND
November 17, 2022
FUL MOHAMMAD Vs. LEYAKAT MIAN
November 10, 2022
GABRIEL SURIN Vs. STATE OF JHARKHAND
October 14, 2022
GANESH CHOUDHARY Vs. STATE OF JHARKHAND
February 4, 2022
GANESH KUMAR RAM Vs. UNION OF INDIA
March 30, 2022
GARDI MUNDARI Vs. STATE OF JHARKHAND
July 5, 2022
GARJAN MARANDI Vs. STATE OF JHARKHAND
March 21, 2022
GAUTAM KUMAR Vs. STATE OF JHARKHAND
January 12, 2022
GAUTAM MALAKAR Vs. STATE OF JHARKHAND
June 21, 2022
GAYA NATH MANDAL Vs. STATE OF JHARKHAND
September 23, 2022
GAZO MAHTO Vs. MILU MAHTO
November 3, 2022
GEETA DEVI Vs. STATE OF JHARKHAND
March 28, 2022
GEETA DEVI Vs. STATE OF JHARKHAND
March 8, 2022
GEETA DEVI Vs. ASHOK SAO
January 4, 2022
GENERAL ENGINEERING AND MARKETING ORGANIZATION Vs. STATE OF JHARKHAND
March 8, 2022
GITA DEVI, WIDOW OF LATE MITHILESH NAND TIWARY Vs. AJIT KUMAR TIWARY
October 20, 2022
GITA REFRACTORIES PVT. LTD. Vs. STEEL AUTHORITY OF INDIA LIMITED
June 16, 2022
GODAVARI COMMODITIES LTD Vs. STATE OF JHARKHAND
April 18, 2022
GOHAN KALINDI Vs. STATE OF JHARKHAND
April 19, 2022
GOPAL CHANDRA MANDAL Vs. STATE OF JHARKHAND
June 21, 2022
GOPAL KRISHNA PATAR Vs. UNION OF INDIA
April 5, 2022
GOPAL MALHOTRA Vs. STATE OF JHARKHAND
May 2, 2022
GOPAL PRASAD KESHRI Vs. KOSHILYA DEVI
May 9, 2022
GOPAL YADAV Vs. STATE OF JHARKHAND
June 1, 2022
GORAKH NATHN PATHAK Vs. STATE OF BIHAR
January 11, 2022
GOURI BHUMIJ Vs. STATE OF JHARKHAND
April 13, 2022
GOVIND Vs. STATE OF JHARKHAND
October 18, 2022
GOVIND PRASAD Vs. STATE OF JHARKHAND
June 13, 2022
GTS COAL SALES Vs. DIRECTORATE GENERAL OF GOODS & SERVICES TAX INTELLIGENCE
November 24, 2022
GUJARAT LIFE SCIENCES (P) LIMITED Vs. STATE OF JHARKHAND
March 22, 2022
GUJARAT LIFE SCIENCES (P) LIMITED Vs. STATE OF JHARKHAND
January 28, 2022
GULAB SINGH Vs. CENTRAL COALFIELDS LIMITED
May 12, 2022
GULAM ANSARI Vs. STATE OF JHARKHAND
June 16, 2022
GUNJARI DEVI Vs. LAL MOHAN YADAV
July 14, 2022
GURA PURTY Vs. STATE OF JHARKHAND
July 20, 2022
HAMRIUDDIN MIAN Vs. STATE OF JHARKHAND
July 22, 2022
HANIF ANSARI Vs. STATE OF JHARKHAND
August 11, 2022
HARENDRA KUMAR SAHU Vs. STATE OF JHARKHAND
August 16, 2022
HARI NARAYAN RAY Vs. STATE
December 6, 2022
HARI PRAKASH SINGH Vs. STATE OF JHARKHAND
August 5, 2022
HARI SHANKAR AGARWAL Vs. STATE OF JHARKHAND
August 25, 2022
HARI SHANKAR SINGH Vs. TUNUWA AHIR
September 2, 2022
HARICHARAN BOIPOI Vs. STATE OF BIHAR
January 31, 2022
HARISH KUMAR SINGHANIA Vs. STATE OF JHARKHAND
March 23, 2022
HARISH MUNJAL Vs. STATE OF JHARKHAND
March 30, 2022
HARJIT SINGH Vs. UNION OF INDIA
February 25, 2022
HARJOT KAUR Vs. STATE OF JHARKHAND
February 21, 2022
HARSH KUMAR Vs. STATE OF JHARKHAND
August 22, 2022
HARSHITA SARAF Vs. STATE OF JHARKHAND
July 29, 2022
HASINA KHATOON Vs. BHARAT COKING COAL LIMITED
April 21, 2022
HAZARI PRASAD Vs. STATE OF JHARKHAND
June 22, 2022
HEERA BAURI Vs. STATE OF JHARKHAND
April 7, 2022
HEMANT NARAYAN RAY Vs. STATE OF JHARKHAND
April 11, 2022
HEMANT SOREN Vs. STATE OF JHARKHAND
November 11, 2022
HEMCHANDRA DAN Vs. STATE OF JHARKHAND
March 4, 2022
HEMLAL MAHATO Vs. STATE OF JHARKHAND
March 7, 2022
HEMLAL PANDIT Vs. STATE OF JHARKHAND
August 12, 2022
HETAMSARIA PLASTICS PRIVATE LIMITE Vs. STATE OF JHARKHAND
November 17, 2022
HINDUSTAN MEDIA VENTURES LIMITED Vs. STATE OF JHARKHAND
February 10, 2022
HIRA LAL YADAV Vs. STATE OF JHARKHAND
May 9, 2022
HITESH JAIN Vs. STATE OF JHARKHAND
June 20, 2022
HOLY CROSS INSTITUTE HAZARIBAGH Vs. STEEL AUTHORITY OF INDIA LTD
August 10, 2022
HRADESH KUMAR Vs. UNION OF INDIA
March 28, 2022
ICICI BANK Vs. STATE OF JHARKHAND
September 28, 2022
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. JEMA DEVI
May 10, 2022
IMAL CHANDRA MONDAL Vs. BIKASH CHANDRA MONDAL
May 5, 2022
IMTIYAZ ANSARI Vs. STATE OF JHARKHAND
July 11, 2022
INDAL SINGH Vs. STATE OF JHARKHAND
May 9, 2022
INDRA PRAKASH TIRKEY Vs. STATE OF JHARKHAND
August 3, 2022
INDRASEN PANSARI Vs. STATE OF JHARKHAND
February 8, 2022
INDU-ZMJ-ZHENGZHOU DESIGN-XINFENG CONSORTIUM, RANCHI Vs. BHARAT COKING COAL LIMITED
January 3, 2022
JACKSON LABORATORIES PRIVATE LIMITED Vs. STATE OF JHARKHAND
July 20, 2022
JAGDAM LAL SINGH Vs. STATE OF JHARKHAND
August 29, 2022
JAGDEO SAO Vs. BINOD SINGH
May 9, 2022
JAGDISH MAHTO Vs. STATE OF JHARKHAND
December 5, 2022
JAGDISH SINGH RAGHUVANSHI Vs. STATE OF JHARKHAND
May 10, 2022
JAI PRAKASH NARAYAN SINHA Vs. STATE OF JHARKHAND
February 10, 2022
JAINENDRA KUMAR Vs. STATE OF JHARKHAND
June 13, 2022
JAMES XESS Vs. STATE OF JHARKHAND
April 19, 2022
JAMSHEDPUR MINERAL WOOL MANUFACTURING COMPANY PRIVATE LIMITED Vs. STATE OF JHARKHAND
September 20, 2022
JANKI Vs. CENTRAL COALFIELDS LIMITED
February 24, 2022
JEEVAN SURIN Vs. STATE OF JHARKHAND
August 11, 2022
JHARI SAW Vs. UNION OF INDIA
June 27, 2022
JHARIA PETROL SUPPLY Vs. INDIAN OIL CORPORATION LIMITED
March 2, 2022
JHARKHAND BIJLI VITRAN NIGAM LTD Vs. VEXCEL UPKRAM PRIVATE LIMITED
November 18, 2022
JHARKHAND BIJLI VITRAN NIGAM LTD. Vs. VEXCEL UPKRAM PRIVATE LIMITED
November 17, 2022
JHARKHAND PUBLIC SERVICE COMMISSION Vs. DR. MRS. VANMALA CHOUDAHRY
June 13, 2022
JHARKHAND STATE ELECTRICITY BOARD Vs. SYNERGY POLYPACKS PVT. LTD
November 2, 2022
JHARKHAND STATE MINERAL DEVELOPMENT CORPORATION LIMITED Vs. TIRUPATI NIRYAT PRIVATE LIMITED
August 23, 2022
JHARKHAND STATE MINERAL DEVELOPMENT CORPORATION LIMITED Vs. TIRUPATI NIRYAT PRIVATE LIMITED
July 14, 2022
JHULAN SINGH Vs. STATE OF JHARKHAND
April 13, 2022
JINDAL FORGINGS Vs. INCOME TAX DEPARTMENT
July 11, 2022
JINDER KAUR Vs. STATE OF JHARKHAND
July 13, 2022
JITENDRA KUMAR Vs. STATE OF JHARKHAND
August 12, 2022
JITNI DEVI Vs. STATE OF JHARKHAND
June 1, 2022
JIVITESH KUMAR Vs. STATE OF JHARKHAND
August 16, 2022
JOHN HEMBROM Vs. STATE OF JHARKHAND
October 12, 2022
JOSPAT JOJO Vs. STATE OF JHARKHAND
July 20, 2022
JUBER ANSARI Vs. STATE OF JHARKHAND
March 22, 2022
JUEL ORAON Vs. STATE OF JHARKHAND
February 23, 2022
JUHA BALA DEVI Vs. RAJENDRA MAHTO
September 2, 2022
JUHI INDUSTRIES PVT. LTD. Vs. STATE OF JHARKHAND
June 27, 2022
JUNNU RAIN Vs. RAJ KISHORE
February 23, 2022
JYOTIRMOY GANGULY Vs. STATE OF JHARKHAND
July 15, 2022
JYOTSHNA SINGH Vs. STATE OF JHARKHAND
September 9, 2022
K.S. SOFTNET SOLUTIONS PVT. LTD. Vs. GOVERNMENT OF JHARKHAND
March 3, 2022
KADIR MIAN Vs. STATE OF JHARKHAND
August 12, 2022
KAILASH KUMAR Vs. STATE OF JHARKHAND
March 9, 2022
KALACHAND SINGH BHUMIJ Vs. STATE OF BIHAR ( NOW JHARKHAND)
March 30, 2022
KALAWATI PANDEY Vs. STATE OF JHARKHAND
May 2, 2022
KALESHWAR RABANI Vs. STATE OF JHARKHAND
January 24, 2022
KALI CHARAN MAHTO Vs. STATE OF JHARKHAND
August 22, 2022
KALI MAHTO Vs. CHANDRA KISHORE PRASAD MAHTO
January 4, 2022
KAMLESH SINGH Vs. STATE OF JHARKHAND
June 16, 2022
KAMLESH YADAV Vs. STATE OF JHARKHAND
August 18, 2022
KANCHAN DEVI Vs. UNION OF INDIA
December 13, 2022
KANHAIYA LAL GUPTA Vs. STATE OF JHARKHAND
September 29, 2022
KANTI KUMARI Vs. STATE OF JHARKHAND
September 26, 2022
KAPILDEO SHARMA Vs. CENTRAL COALFIELDS LTD
June 23, 2022
KARAM CHAND HANSDA Vs. STATE OF JHARKHAND
August 16, 2022
KARAN KUMAR SINHA Vs. STATE OF JHARKHAND
April 19, 2022
KARTIK KUMAR Vs. STATE OF JHARKHAND
January 4, 2022
KARTIK SINGH MUNDA Vs. LAKHIMANI DEVI
December 15, 2022
KARU MURMU Vs. STATE OF JHARKHAND
July 27, 2022
KASHI NATH SINGH Vs. STATE OF JHARKHAND
January 3, 2022
KASHI NATH SINGH Vs. PROF. BARI COOPERATIVE HOUSE CONSTRUCTION SOCIETY LIMITED
November 3, 2022
KAUSHAR ANSARI Vs. STATE OF JHARKHAND
May 2, 2022
KHAIRAT KAJI Vs. MD. KAMRUDDIN ANSARI
November 7, 2022
KHIRODHAR MAHTO Vs. STATE OF JHARKHAND
February 21, 2022
KHUSHBU DEVI Vs. SHEKHAR KUMAR SWARNKAR
November 2, 2022
KIRAN PANDEY Vs. STATE OF JHARKHAND
June 28, 2022
KISHOR KUMAR Vs. STATE OF JHARKHAND
August 22, 2022
KISHORE Vs. GEETA DEVI
October 20, 2022
KISHORI RAMAN PRASAD SINHA Vs. STATE OF JHARKHAND
July 11, 2022
KISHORI SINGH YADAV Vs. STATE OF BIHAR (NOW JHARKHAND)
October 18, 2022
KISTO SAHU Vs. FULMANI DEVI
February 23, 2022
KISUNDEO YADAV Vs. STATE OF JHARKHAND
November 1, 2022
KOTA DALL MILL Vs. ASSISTANT COMMISSIONER, CGST
May 6, 2022
KRISHNA KARAMKAR Vs. STATE OF JHARKHAND
December 16, 2022
KRISHNA KUMAR DOKANIA Vs. STATE OF JHARKHAND
June 8, 2022
KRISHNA KUMAR SINGH Vs. STEEL AUTHORITY OF INDIA LIMITED, NEW DELHI
October 11, 2022
KRISHNA PADA MAHATO Vs. STATE OF JHARKHAND
February 28, 2022
KRISHNA PRASAD Vs. STATE OF JHARKHAND
May 25, 2022
KRISHNA RAVIDAS Vs. STATE OF JHARKHAND
June 7, 2022
KULDIP GAGRAI Vs. SUBHNATH LAGURI
August 17, 2022
KUMAR SACHIN. Vs. MANOJ KUMAR SAHU
June 16, 2022
KUMARI KANCHAN MEHTA Vs. STATE OF JHARKHAND
January 24, 2022
KUMARI SEEMA Vs. STATE OF JHARKHAND
October 11, 2022
KUNAL KHOWALA Vs. MINA RUNGTA
November 4, 2022
KUNDAN JHA Vs. STATE OF JHARKHAND
May 23, 2022
KUNTI DEVI Vs. CENTRAL COAL FIELD LIMITED
September 13, 2022
LAL MOHAN BHUMIJ Vs. STATE OF JHARKHAND
July 13, 2022
LALAN MOCHI Vs. STATE OF JHARKHAND
January 10, 2022
LALITA BANARA Vs. STATE OF JHARKHAND
August 4, 2022
LALITA DEVI Vs. UNION OF INDIA
February 21, 2022
LALITA DEVI Vs. STATE OF JHARKHAND
November 14, 2022
LAVA INTERNATIONAL LIMITED Vs. STATE OF JHARKHAND
May 6, 2022
LAVKUSH GUPTA Vs. STATE OF JHARKHAND
November 3, 2022
LAXMAN MOCHI Vs. STATE OF JHARKHAND
February 21, 2022
LAXMI DEVI Vs. KUNTI DEVI
September 7, 2022
LAXMI DEVI ALIAS RONGI DEVI Vs. MAHABIR AHIR
November 4, 2022
LEMBO DEVI Vs. STATE OF JHARKHAND
May 23, 2022
LIBRA BUSINESS PVT. LTD. Vs. BHARAT PETROLEUM CORP. LTD.
April 26, 2022
LILU MAHTO Vs. STATE OF JHARKHAND
July 8, 2022
LOBIN BERA Vs. STATE OF JHARKHAND
June 20, 2022
LORIN GURUNG Vs. SAKHI CHAND MAHTO
March 28, 2022
M.P. MADHUP Vs. STATE OF JHARKHAND
April 12, 2022
MADAN MOHAN TIWARY Vs. STATE OF JHARKHAND
June 22, 2022
MADHU Vs. UNION OF INDIA
July 22, 2022
MADHUCON PROJECTS LTD Vs. UNION OF INDIA
August 2, 2022
MADHUSUDAN Vs. STATE OF JHARKHAND
June 14, 2022
MAGAN MAHTO Vs. STATE OF BIHAR
February 24, 2022
MAHADEO ORAON Vs. STATE OF JHARKHAND
February 3, 2022
MAHARANA DINKAR Vs. SABITA DEVI
October 12, 2022
MAHENDRA PRASAD VERMA Vs. STATE OF JHARKHAND
August 24, 2022
MAHENDRA RAJAK Vs. STATE OF JHARKHAND
October 18, 2022
MAHENDRA RAM Vs. STATE OF JHARKHAND
July 18, 2022
MAHENDRA SINGH Vs. STATE OF JHARKHAND
July 7, 2022
MAHESH AGARWAL Vs. UNION OF INDIA
April 11, 2022
MAHESH CHANDRA MAHTO Vs. STATE OF JHARKHAND
March 10, 2022
MAHESH KUMAR Vs. STATE OF JHARKHAND
January 10, 2022
MAHESH MANDAL Vs. DEEP NARAYAN YADAV
October 10, 2022
MAHESH PRASAD Vs. STATE OF JHARKHAND
September 16, 2022
MAHESHWAR MANDAL Vs. STATE OF JHARKHAND
August 16, 2022
MALTI DEVI Vs. STATE OF JHARKHAND
January 24, 2022
MAMTA Vs. STATE OF JHARKHAND
September 27, 2022
MANAGER, NATIONAL INSURANCE CO. LTD Vs. ARUN KUMAR
March 4, 2022
MANBAHALA MAHTO Vs. STATE OF JHARKHAND
July 7, 2022
MANBHULA KARMKAR Vs. STATE OF JHARKHAND
January 17, 2022
MANDHAN MINERALS CORPORATION Vs. UNION OF INDIA
April 20, 2022
MANGAL DAS Vs. STATE OF JHARKHAND
August 26, 2022
MANGAL SINGH MUNDA Vs. STATE OF JHARKHAND
June 10, 2022
MANGAL SOREN Vs. STATE OF JHARKHAND
October 18, 2022
MANGAL TOPNO Vs. STATE OF JHARKHAND
August 4, 2022
MANGRU MAHATO Vs. STATE OF JHARKHAND
January 7, 2022
MANISH KUMAR Vs. STATE OF JHARKHAND
July 6, 2022
MANISH KUMAR SHARMA Vs. STATE OF JHARKHAND
December 6, 2022
MANJARI SINHA Vs. STATE OF JHARKHAND
May 5, 2022
MANOHAR PASWAN Vs. STATE OF JHARKHAND
July 21, 2022
MANOJ KISHORE RUKHAIYAR Vs. STATE OF JHARKHAND
January 6, 2022
MANOJ KUMAR Vs. STATE OF JHARKHAND
September 12, 2022
MANOJ KUMAR MADHUKAR Vs. STATE GOVERNMENT OF JHARKHAND
June 16, 2022
MANOJ KUMAR MANDAL Vs. STATE OF JHARKHAND
November 18, 2022
MANOJ KUMAR MOHANANI Vs. STATE OF JHARKHAND
May 9, 2022
MANSUKH LAL KOTECHA Vs. STATE OF JHARKHAND
April 26, 2022
MASKU MUNDA Vs. STATE OF JHARKHAND
September 28, 2022
MAULANA SHAFFIQUE ALAM Vs. STATE OF JHARKHAND
July 20, 2022
MAYA PRINTERS AND STATIONERIES Vs. VINAY GOENKA
February 11, 2022
MD. ALI ANSARI Vs. STATE OF JHARKHAND
March 2, 2022
MD. AMANULLAH Vs. STATE OF JHARKHAND
August 22, 2022
MD. DUKHI Vs. PARWATI THAKUR
January 18, 2022
MD. GULSHAD Vs. STATE OF JHARKHAND
August 11, 2022
MD. HASIM Vs. STATE OF JHARKHAND
November 2, 2022
MD. HUSMUDDIN Vs. STATE OF JHARKHAND
August 8, 2022
MD. IRSHAD HUSSAIN Vs. STATE OF JHARKHAND
May 2, 2022
MD. JUNAID ALAM Vs. STATE OF JHARKHAND.
October 19, 2022
MD. KALIM Vs. STATE OF JHARKHAND
January 24, 2022
MD. KHURSHID KHAN Vs. KHUSHWANT SINGH SABHERWAL
November 2, 2022
MD. MAHMOD ANSARI Vs. STATE OF JHARKHAND
July 19, 2022
MD. MAINUL KHAN Vs. STATE OF JHARKHAND
September 5, 2022
MD. MURTAZA Vs. STATE OF JHARKHAND
September 8, 2022
MD. RAIS ANSARI Vs. STATE OF JHARKHAND
March 10, 2022
MD. SABIR AZAD Vs. STATE OF JHARKHAND.
October 14, 2022
MD. SALAUDDIN KHAN Vs. STATE OF JHARKHAND
June 29, 2022
MD. SAMSUL HAQUE Vs. SAFURA
January 31, 2022
MD. SONU Vs. STATE OF JHARKHAND
November 25, 2022
MD. TABARAK Vs. STATE OF JHARKHAND
September 20, 2022
MD. TAMSIR KHAN Vs. STATE OF JHARKHAND
May 12, 2022
MD. WAHID ANSARI Vs. STATE OF JHARKHAND
February 3, 2022
MD. YASIN ANSARI Vs. STATE OF JHARKHAND
November 4, 2022
MECON LTD. Vs. JHARKHAND MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
August 12, 2022
MEENA CHOUHAN Vs. BAIJNATH CHOUHAN
December 9, 2022
MIHIR KUMAR GHOSH Vs. SUKHDEO GHOSH
July 5, 2022
MILAN PARKERIA Vs. UNION OF INDIA
April 20, 2022
MILU RAM Vs. STATE OF JHARKHAND
March 15, 2022
MINA KUMARI SAH Vs. STATE OF JHARKHAND
June 6, 2022
MODERN CONSTRUCTION COMPANY Vs. STATE OF JHARKHAND
March 2, 2022
MOHAMMAD IRSHAD Vs. STATE OF JHARKHAND
July 13, 2022
MOHAMMAD SAYEED Vs. STATE OF JHARKHAND
August 10, 2022
MOHAMMAD SHAHNAWAZ Vs. STATE OF JHARKHAND
October 20, 2022
MOHAN BODRA, Vs. STATE OF JHARKHAND
September 27, 2022
MOHAN PANDEY Vs. STATE OF JHARKHAND
April 21, 2022
MOSOMAT BALANDINA HANSDA Vs. MOSOMAT RODENMILA
April 1, 2022
MOST REHAN KHATOON Vs. REYAJUDDIN
July 7, 2022
MOSTT. MAHMOODA BIBI WIFE OF LATE JANGI SHEIKH Vs. GOVIND LAL
November 3, 2022
MR. MAHESH KUMAR CHAUDHARY Vs. STATE OF JHARKHAND
June 16, 2022
MRITYUNJAY SINGH Vs. STATE OF JHARKHAND
August 16, 2022
MUKESH KUMAR SHUKLA Vs. STATE OF JHARKHAND
February 17, 2022
MUKESH KUMAR SINHA Vs. STATE OF JHARKHAND
July 11, 2022
MUKHDEO MAHTO Vs. STATE OF JHARKHAND
October 19, 2022
MUKULIKA MANDAL Vs. BANKIM MANDAL
June 27, 2022
MUNESHWAR PRASAD Vs. MUNESHWARI DEVI
June 20, 2022
NADHU GARERI Vs. FIRANGI GARERI
January 6, 2022
NADIM ANSARI Vs. STATE OF JHARKHAND
November 16, 2022
NAGENDRA MISHRA Vs. STATE OF JHARKHAND
April 8, 2022
NAKUL MODI Vs. STATE OF JHARKHAND
March 9, 2022
NAMRATA KUMARI ANAND Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED
November 2, 2022
NARENDRA CHOUDHARY Vs. STATE OF JHARKHAND
August 25, 2022
NARENDRA KUMAR CHOUBEY Vs. STATE OF JHARKHAND
September 21, 2022
NARENDRA SINGH Vs. SREENA KHATON
November 1, 2022
NARENDRA SINGH TOMAR Vs. STATE OF JHARKHAND
February 8, 2022
NARESH LODHA Vs. STATE OF JHARKHAND
September 9, 2022
NARESH LODHA Vs. STATE OF JHARKHAND
July 21, 2022
NARESH PRASAD Vs. JHARKHAND GRAMIN BANK
September 1, 2022
NARESH SAO Vs. STATE OF JHARKHAND
September 20, 2022
NARSINGH ISPAT LIMITED Vs. UNION OF INDIA
March 22, 2022
NATIONAL CLUB COOPERATIVE SOCIETY LIMITED Vs. MANAGING DIRECTOR
April 28, 2022
NATIONAL COLLATERAL MANAGEMENT SERVICES LIMITED Vs. KUNJ BIHARI FOOD PROCESSING PVT LTD
July 28, 2022
NATIONAL COLLATERAL MANAGEMENT SERVICES LIMITED Vs. MAA DIWRI RICE MILL PVT. LTD.
July 7, 2022
NATIONAL COLLATERAL MANAGEMENT SERVICES LIMITED Vs. BAJRANG UDYOG
July 5, 2022
NATIONAL COMMODITIES MANAGEMENT SERVICES LIMITED Vs. MAA JAGDAMBA UDYOG
August 25, 2022
NATIONAL INSURANCE CO. LTD. Vs. BABLA BAGCHI
February 17, 2022
NATIONAL INSURANCE CO. LTD. Vs. GHOLOU
January 21, 2022
NATIONAL INSURANCE COMPANY Vs. KULSUM KHATOON
January 13, 2022
NATIONAL INSURANCE COMPANY LTD. , NAWADA, BIHAR Vs. AMRESH KUMAR
May 10, 2022
NEDEY BIRUA Vs. STATE OF JHARKHAND
June 10, 2022
NEELAM SINGH Vs. SUDHA SINHA
March 10, 2022
NEERAJ NAYAN CHOUDHARY Vs. STATE OF JHARKHAND
October 10, 2022
NEGAR SULTANA Vs. BRANCH MANAGER
June 15, 2022
NESAR AHMAD Vs. ANIL KUMAR
November 1, 2022
NEW INDIA ASSURANCE CO. LIMITED Vs. BIRENDRA KUMAR BELTHARIA
February 17, 2022
NEW INDIA ASSURANCE COMPANY LTD., RANCHI Vs. SINDA MAHTO
August 12, 2022
NIGAM CHANDERBAHL Vs. STATE OF JHARKHAND
April 18, 2022
NILAM SINHA Vs. STATE OF JHARKHAND
October 21, 2022
NILENDRA KUMAR Vs. STATE OF JHARKHAND
March 30, 2022
NILESHWAR KUMAR GOUD Vs. STATE OF JHARKHAND
April 5, 2022
NIMAI MAHATO Vs. JAGARNATH MAHATO
November 10, 2022
NIRA DEVI Vs. PRAMOD KUMAR BHAGAT
September 21, 2022
NIRANJAN PRASAD Vs. STATE OF JHARKHAND
August 3, 2022
NIRMAL BHATTACHARYA Vs. STATE OF JHARKHAND
July 14, 2022
NISTAR MINZ Vs. STATE OF JHARKHAND
March 28, 2022
NITESH CHANDRABANSHI Vs. STATE OF JHARKHAND
April 22, 2022
NITISH KUMAR BHARTI Vs. STATE OF JHARKHAND
April 1, 2022
NKAS SERVICES PRIVATE LIMITED Vs. STATE OF JHARKHAND
February 9, 2022
NOOMAN ANSARI Vs. STATE OF JHARKHAND
December 15, 2022
OM PRAKASH AGARWAL Vs. STATE OF JHARKHAND
November 2, 2022
OM SAI RAM ENTERPRISES Vs. STATE OF JHARKHAND
September 5, 2022
ORANGE BUSINESS SERVICES INDIA TECHNOLOGY PRIVATE LIMITED Vs. JHARKHAND AGENCY FOR PROMOTION FOR INFORMATION TECHNOLOGY
July 4, 2022
ORIENTAL INSURANCE CO. LTD Vs. PRAMILA SINGH
August 2, 2022
ORIENTAL INSURANCE CO. LTD. Vs. MANGRI DEVI
March 4, 2022
ORIENTAL INSURANCE CO. LTD. Vs. DULARI DEVI
January 4, 2022
ORIENTAL INSURANCE COMPANY LIMITED Vs. PRAMJEET SINGH
June 30, 2022
ORIENTAL INSURANCE COMPANY LIMITED, HAZARIBAGH Vs. GOPAL SAHU
January 18, 2022
ORIENTAL INSURANCE COMPANY LTD Vs. KALAWATI DEVI
April 13, 2022
PANCHU RANA Vs. STATE OF JHARKHAND
August 22, 2022
PANKAJ KUMAR SAH Vs. STATE OF JHARKHAND
August 12, 2022
PANKAJ KUMAR YADAV Vs. STATE OF JHARKHAND
September 5, 2022
PANKAJ SAHU Vs. STATE OF JHARKHAND
July 11, 2022
PARAMJIT SINGH Vs. UNION OF INDIA
September 19, 2022
PARAS LAL VISHWAKARMA Vs. CENTRAL COALFIELDS LIMITED
August 3, 2022
PARAS NATH MANDAL Vs. STATE OF JHARKHAND
February 16, 2022
PARASHURAM PATHAK Vs. STATE OF JHARKHAND
January 3, 2022
PARMESHWAR MAHATHA Vs. STATE OF JHARKHAND
February 9, 2022
PARMESHWAR MISTRY Vs. STATE OF JHARKHAND
February 28, 2022
PAWAN KUMAR BHAGAT Vs. STATE OF JHARKHAND
December 16, 2022
PAWAN KUMAR SINGH Vs. STATE OF JHARKHAND
March 23, 2022
PAWAN LOHRA Vs. STATE OF JHARKHAND
February 9, 2022
PAWAN SAO Vs. STATE OF JHARKHAND
June 23, 2022
PAYAL RAJ Vs. STATE OF JHARKHAND
March 22, 2022
PETER MUNDA Vs. JOSEPH RUNDA
September 23, 2022
PHAGU TUDU Vs. BARIAR MARANDI SON OF BALE MARANDI
July 12, 2022
PHODA DEVI Vs. GANESH MAHTO
January 21, 2022
PINKU KUMAR Vs. STATE OF JHARKHAND
September 16, 2022
PINKU RAM Vs. STATE OF JHARKHAND
June 10, 2022
PINTU KUMAR SONI Vs. STATE OF JHARKHAND
June 16, 2022
PIUSH KUMAR GUPTA Vs. STATE OF JHARKHAND
April 25, 2022
POWER BUILD PRIVATE LIMITED Vs. PROJECT & DEVELOPMENT INDIA LTD
November 4, 2022
PRABATH KR. VERMA Vs. ANITA VERMA
February 10, 2022
PRABHA MINZ Vs. MARTHA EKKA
April 22, 2022
PRABHA TOPPO Vs. STATE OF JHARKHAND
November 1, 2022
PRABHASH CHANDRA GUPTA Vs. REGISTRAR GENERAL, JHARKHAND HIGH COURT, RANCHI
September 15, 2022
PRADEEP KUMAR Vs. COMPETENT AUTHORITY CUM DISTRICT LAND ACQUISITION OFFICER
November 10, 2022
PRADEEP MANJHI Vs. STATE OF JHARKHAND
April 11, 2022
PRADIP KUMAR PANDAYA Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD.
March 10, 2022
PRAKASH SONKAR Vs. RAJ KUMAR SONKAR
November 1, 2022
PRAMILA DEVI Vs. STATE OF JHARKHAND
December 16, 2022
PRAMOD KUMAR SAHU Vs. STATE OF JHARKHAND
April 28, 2022
PRAMOD KUMAR SARAN Vs. STATE OF JHARKHAND
September 7, 2022
PRAMOD KUMAR SINGH Vs. KALAWATI DEVI
July 29, 2022
PRANAB HALDAR Vs. UNION OF INDIA
April 12, 2022
PRANAB KUMAR CHOUDHURY Vs. JHARKHAND GRAMIN BANK
May 12, 2022
PRASHANT PRADHAN Vs. STATE OF JHARKHAND
June 28, 2022
PRATAP EKKA Vs. STATE OF JHARKHAND
January 24, 2022
PRAVIN BIRULY Vs. SUNIL DAVID KACCHAP
November 1, 2022
PRAWIN KUMAR JAIN Vs. STATE OF JHARKHAND
January 4, 2022
PRAYAG DUBEY Vs. STATE OF JHARKHAND
March 3, 2022
PRAYAG SAHU Vs. TEKMAN SAHU
January 6, 2022
PRAYAG YADAV Vs. RAJU SAW
April 7, 2022
PREM KUMAR THAKUR Vs. STATE OF JHARKHAND
April 7, 2022
PRINCE Vs. STATE OF JHARKHAND
March 10, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ROSHAN MAHESHWARI
September 29, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) Vs. PADMA KUMAR JAIN
October 11, 2022
PRITAM KUMAR SAHA Vs. STATE OF JHARKHAND
November 18, 2022
PRITI SRIVASTAVA Vs. JHARKHAND ACADEMIC COUNCIL, RANCHI
April 28, 2022
PRIYA MALVIYA Vs. STATE OF JHARKHAND
February 22, 2022
PRIYANKA DEVI Vs. SATISH KUMAR
February 10, 2022
PRIYANKA KUMARI Vs. STATE OF JHARKHAND
March 24, 2022
PROF. DR. JITENDRA PRASAD SINHA Vs. STATE OF JHARKHAND
April 18, 2022
PUJA DEVI Vs. STATE OF JHARKHAND
November 14, 2022
PUNJAB NATIONAL BANK Vs. DIVISIONAL RAILWAY MANAGER, EAST CENTRAL RAILWAY, DHANBAD
November 7, 2022
PURNENDU BHATTACHARJEE Vs. STATE OF JHARKHAND
September 1, 2022
PURSHOTAM GOPE Vs. UNION OF INDIA
April 18, 2022
PUSHPENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
January 24, 2022
R.K. TRANSPORT PRIVATE LIMITED Vs. UNION OF INDIA
February 16, 2022
RABINDRA MURMU Vs. STATE OF JHARKHAND
January 6, 2022
RABINDRA NATH TIWARI Vs. STATE OF JHARKHAND
September 2, 2022
RABUL ANSARI Vs. STATE OF JHARKHAND
February 3, 2022
RADHA SOAMI SATSANG BEAS Vs. STATE OF JHARKHAND
September 8, 2022
RAFIQUE ANSARI Vs. STATE OF JHARKHAND
February 18, 2022
RAFIQUL HASAN AKRAMALI SHEIKH Vs. STATE OF JHARKHAND
August 10, 2022
RAGHUNANDAN SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
March 28, 2022
RAGHUVANSHI SECURITIES (P) LTD. Vs. STATE OF JHARKHAND
September 16, 2022
RAGINI RANI Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
April 22, 2022
RAHUL GANDHI Vs. STATE OF JHARKHAND
July 5, 2022
RAHUL KUMAR Vs. STATE OF JHARKHAND
March 30, 2022
RAHUL KUMAR MUNDA Vs. STATE OF JHARKHAND
August 18, 2022
RAHUL KUMAR RAUT Vs. STATE OF JHARKHAND
May 4, 2022
RAHUL SINGH Vs. STATE OF JHARKHAND
September 1, 2022
RAJ KUMAR PRASAD Vs. STATE OF JHARKHAND
September 1, 2022
RAJ KUMARI KANOI Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
December 23, 2022
RAJAN KUMAR SINGH Vs. RAJENDRA INSTITUTE OF MEDICAL SCIENCES
June 9, 2022
RAJBALI RAM Vs. STATE OF JHARKHAND
March 15, 2022
RAJEEV GANDHI MEMORIAL TEACHERS TRAINING COLLEGE Vs. STATE OF JHARKHAND
August 4, 2022
RAJEEV KUMAR JHA Vs. STATE OF JHARKHAND
September 29, 2022
RAJEEV KUMAR SINHA Vs. STATE OF JHARKHAND
November 1, 2022
RAJEEV SINGH DUGAL Vs. STATE OF JHARKHAND
May 13, 2022
RAJEEV SINGH DUGAL Vs. STATE OF JHARKHAND
May 12, 2022
RAJENDRA PRASAD Vs. STATE OF JHARKHAND
October 10, 2022
RAJESH DAS Vs. STATE OF JHARKHAND
July 22, 2022
RAJESH KACCHAP Vs. STATE OF JHARKHAND
October 14, 2022
RAJESH KARAMLI Vs. AYUB KHAN
October 11, 2022
RAJESH KUMAR GUPTA Vs. MD. SALIM ANSARI
November 9, 2022
RAJESH PAN Vs. STATE OF JHARKHAND
August 5, 2022
RAJESH SINGH Vs. BALESHWAR PRASAD
July 26, 2022
RAJESHWAR PRASAD Vs. STATE OF JHARKHAND
August 22, 2022
RAJIV JAISWAL Vs. STATE OF JHARKHAND
September 28, 2022
RAJIV KUMAR PASWAN Vs. STATE OF JHARKHAND
June 20, 2022
RAJIV KUMAR SINGH Vs. RAJESH KUMAR DUBEY
December 22, 2022
RAJU KUMAR Vs. STATE OF JHARKHAND
October 13, 2022
RAKESH KUMAR SINGH Vs. UNION OF INDIA
August 8, 2022
RAKESH SAW Vs. STATE OF JHARKHAND
December 16, 2022
RAKIB KHAN Vs. STATE OF JHARKHAND
May 27, 2022
RAM CHARITRA PANDEY Vs. STATE OF JHARKHAND
June 16, 2022
RAM CONSTRUCTION Vs. UNION OF INDIA
June 9, 2022
RAM KHILADI MEENA Vs. STATE OF JHARKHAND
August 11, 2022
RAM KRIPAL SINGH CONSTRUCTION PRIVATE LIMITED Vs. STATE OF JHARKHAND
August 25, 2022
RAM KUMAR SINGH Vs. STATE OF JHARKHAND
April 26, 2022
RAM KUMAR SINGH Vs. UNION OF INDIA
April 21, 2022
RAM LAKHAN SINGH Vs. RANCHI MUNICIPAL CORPORATION
January 12, 2022
RAM LAL SAO Vs. HASINA KHATOON, WIFE OF LATE MD. YASIN
August 23, 2022
RAM MOHAN PRASAD Vs. STATE OF JHARKHAND
November 1, 2022
RAM NANDAN PASWAN Vs. STATE OF JHARKHAND
January 4, 2022
RAM RAJ PASWAN Vs. STATE OF JHARKHAND
January 19, 2022
RAM SEVAK YADAV Vs. STATE OF JHARKHAND
February 10, 2022
RAMANI SARKAR Vs. STATE OF JHARKHAND
October 10, 2022
RAMAWTAR SAHU Vs. STATE OF JHARKHAND
October 13, 2022
RAMBHAJJU YADAV Vs. STATE OF JHARKHAND
July 4, 2022
RAMCHARAN MAHTO Vs. STATE OF JHARKHAND
July 15, 2022
RAMESH BHATTA Vs. STATE OF JHARKHAND
April 27, 2022
RAMESHWAR MAHTO Vs. ISHWAR LAL MAHTO
January 24, 2022
RAMESHWAR SONI Vs. ARUN SONI
April 6, 2022
RAMJANKI TAPOVAN MANDIR Vs. COMMISSIONER OF INCOME TAX
November 3, 2022
RAMNATH YADAV Vs. JHARKHAND STATE ELECTION COMMISSION
March 31, 2022
RANDHIR PRASAD SINGH Vs. STATE OF JHARKHAND
May 11, 2022
RANGOO KACHHAP Vs. KARMA KACHHAP
August 12, 2022
RANI DEVI Vs. MANDEEP SINGH BEDI
March 31, 2022
RANI DEVI Vs. STATE OF JHARKHAND
September 16, 2022
RANJAN KUMAR VERMA Vs. STATE OF JHARKHAND
July 27, 2022
RANJEET GANJHU Vs. STATE OF JHARKHAND
September 16, 2022
RANJEET GOSWAMI Vs. STATE OF JHARKHAND
January 3, 2022
RANJIB NARAYAN SINHA Vs. STATE OF JHARKHAND
January 28, 2022
RASKA TUDU Vs. VITIYO SOREN
August 22, 2022
RASOOL SHEIKH Vs. STATE OF JHARKHAND
August 5, 2022
RAVI CHANDRA JHA Vs. STATE OF JHARKHAND
December 12, 2022
RAVI KANT Vs. STATE OF JHARKHAND
May 9, 2022
RAVI KUMAR Vs. STATE OF JHARKHAND
December 12, 2022
RAVI MUNDA Vs. CENTRAL COALFIELDS LIMITED
August 23, 2022
RAVI PANDEY Vs. STATE OF JHARKHAND
June 1, 2022
RAVI SHANKER KESHRI Vs. STATE OF JHARKHAND
February 2, 2022
RAVI SINGH Vs. STATE OF JHARKHAND
June 1, 2022
RAVINDRA MAHTO Vs. STATE OF JHARKHAND
August 12, 2022
RAYAZ HASHMI Vs. STATE OF JHARKHAND
July 4, 2022
RAZIYA KHATUN Vs. STATE OF JHARKHAND
July 20, 2022
RCM INFRASTRUCTURE LTD Vs. STATE HIGHWAY AUTHORITY OF JHARKHAND
May 12, 2022
REETA DEVI Vs. MISS. SIMA DEVI
February 4, 2022
REETA KUMARI SINGH Vs. RAVINDRA SINGH
June 6, 2022
RESHMA KUMARI Vs. STATE OF JHARKHAND
May 13, 2022
RESHMI DEVI Vs. MD. SHAMSHAD
March 31, 2022
RIDHO SABAR Vs. STATE OF JHARKHAND
August 3, 2022
RISHI NANDAN Vs. SHRAWAN KUMAR
September 21, 2022
RISHI RAJ OJHA Vs. RANCHI UNIVERSITY
February 28, 2022
RISHILAL Vs. STATE OF JHARKHAND
August 3, 2022
RITESH KUMAR MEHTA Vs. STATE OF JHARKHAND
May 23, 2022
RITIK KHAN Vs. STATE OF JHARKHAND
September 23, 2022
RIYAZ KHAN FARIDI Vs. UNION OF INDIA
May 5, 2022
ROHIT KUMAR SINHA Vs. STATE OF JHARKHAND
September 23, 2022
ROHIT MISHRA Vs. STATE OF JHARKHAND
August 2, 2022
ROSHAN LAL GOYAL Vs. STATE OF JHARKHAND
April 28, 2022
ROSHAN ORAON Vs. UNION OF INDIA
September 21, 2022
RUBI KUMARI Vs. BALAJEE ROADWAYS
May 10, 2022
RUBY KANDIR Vs. SHANTI BHENGRA
September 8, 2022
RUDRA ROHIT MALLICK Vs. STATE OF JHARKHAND
October 19, 2022
RUKMINI DEVI Vs. CHOUDHARY MAHTO
September 8, 2022
RUNGTA MINES LIMITED Vs. COMMISSIONER OF CENTRAL GOODS & SERVICES TAX
February 15, 2022
RUPA DEVI Vs. CHIEF MANAGER, THE LIFE INSURANCE CORPORATION OF INDIA
November 11, 2022
RUPALI MAHANTY Vs. SUBHASHISH SANNIGRAHI
March 24, 2022
S. VENKATRAMAN Vs. STATE OF JHARKHAND
November 1, 2022
S.K. GOEL Vs. STATE OF JHARKHAND
July 12, 2022
S.K.V. CONSTRUCTION Vs. STATE OF JHARKHAND
July 5, 2022
S.M. TASLIM ARIF Vs. STATE OF JHARKHAND
July 21, 2022
SABITA DEVI Vs. STATE OF JHARKHAND
April 12, 2022
SAFEX FLAME PROOF CONTROLS (PVT.) LTD Vs. THEIR WORKMEN
February 17, 2022
SAGIR AHMAD Vs. STATE OF JHARKHAND
July 27, 2022
SAHAL SAO Vs. STATE OF JHARKHAND
July 12, 2022
SAHARA INDIA COMMERCIAL CORPORATION LTD. Vs. UDAY SHANKAR PAUL
June 30, 2022
SAHDEO LOHRA Vs. LALO ORAIN
March 14, 2022
SAHDEO SAW Vs. STATE OF JHARKHAND
August 11, 2022
SAKSHI JAIN Vs. STATE OF JHARKHAND
March 3, 2022
SANDEEP VISHWAKARMA Vs. GOURI SHANKAR SABOO
July 29, 2022
SANDEEP YADAV Vs. STATE OF JHARKHAND
May 18, 2022
SANDHYA SHARMA Vs. STATE OF JHARKHAND
March 3, 2022
SANGEET KUMAR DUBEY Vs. STATE OF JHARKHAND
December 16, 2022
SANGEETA Vs. STATE OF JHARKHAND
June 27, 2022
SANI DEVI Vs. PURUSHOTTAM SINGH
June 8, 2022
SANICHAR KOL Vs. STATE OF JHARKHAND
April 6, 2022
SANJAY KUMAR Vs. SUMANA KUMARI
April 21, 2022
SANJAY KUMAR Vs. STATE OF JHARKHAND
February 4, 2022
SANJAY KUMAR Vs. STATE OF JHARKHAND
May 13, 2022
SANJAY KUMAR AGARWAL Vs. DIRECTORATE OF ENFORCEMENT
October 11, 2022
SANJAY KUMAR DUBEY Vs. STATE OF JHARKHAND
September 28, 2022
SANJAY KUMAR PODDAR Vs. STATE OF JHARKHAND
March 10, 2022
SANJAY KUMAR PRASAD Vs. PUNJAB NATIONAL BANK
February 2, 2022
SANJAY KUMAR SHARMA Vs. BHARAT COKING COAL LTD.
February 10, 2022
SANJAY YADAV Vs. STATE OF JHARKHAND
May 23, 2022
SANJEET NARAYAN JHA Vs. STATE OF JHARKHAND
November 11, 2022
SANJEEV KUMAR Vs. DAMODAR MISHRA
April 13, 2022
SANJEEV KUMAR SINGH Vs. STATE OF JHARKHAND
August 2, 2022
SANJEEV SINGH Vs. STATE OF JHARKHAND
March 24, 2022
SANJIV KUMAR Vs. STATE OF JHARKHAND
August 17, 2022
SANJIV PAUL Vs. UNION OF INDIA
August 18, 2022
SANJU TURI Vs. STATE OF JHARKHAND
August 25, 2022
SANTOSH CONSTRUCTION Vs. UNION OF INDIA
August 2, 2022
SANTOSH KUMAR Vs. NATIONAL INVESTIGATING AGENCY
November 9, 2022
SANTOSH KUMAR MAHTO Vs. STATE OF JHARKHAND
April 19, 2022
SANTOSH SINGH Vs. STATE OF JHARKHAND
June 30, 2022
SAPAN HADI Vs. STATE OF JHARKHAND
February 3, 2022
SARSWATI KUAR Vs. FULKALI KUAR
September 15, 2022
SARVESHWARI ENTERPRISES Vs. BIHAR STATE FINANCIAL CORPORATION
March 22, 2022
SATAN MALI Vs. MANOJ SAO
September 26, 2022
SATENDRA NATH SHAHDEO Vs. STATE OF JHARKHAND
May 20, 2022
SATYADEO SINGH Vs. STATE OF JHARKHAND
March 28, 2022
SEKHAR RAM Vs. STATE OF JHARKHAND
January 5, 2022
SENBO ENGINEERING LTD Vs. EAST CENTRAL RAILWAY
August 29, 2022
SEVENTY SEVEN ENTERTAINMENT PRIVATE LIMITED Vs. STATE OF JHARKHAND
April 28, 2022
SHADAT HUSSAIN Vs. STATE OF JHARKHAND
September 21, 2022
SHAH SPONGE & POWER LIMITED Vs. ORIENTAL INSURANCE CO. LIMITED
October 21, 2022
SHAILA DEVI Vs. STATE OF JHARKHAND
November 17, 2022
SHAILENDRA KUMAR Vs. STATE OF JHARKHAND
October 19, 2022
SHAKTI PAD SHARMA Vs. STATE OF JHARKHAND
August 24, 2022
SHAKUNTALA MISRA Vs. PREMA SINGH
September 8, 2022
SHALINI SANJAY MISHRA Vs. STATE OF JHARKHAND
June 30, 2022
SHAMBHOO MAHTO Vs. STATE OF JHARKHAND
March 22, 2022
SHAMBHU MANDAL Vs. STATE OF JHARKHAND
July 11, 2022
SHAMBHU NATH PATI Vs. STATE OF JHARKHAND
April 21, 2022
SHAMBHU NATH RAI Vs. STATE OF JHARKHAND
July 26, 2022
SHAMBHU RAJAK Vs. STATE OF JHARKHAND
January 10, 2022
SHAMBHU RAM Vs. STATE OF JHARKHAND
February 3, 2022
SHAMMI KAPOOR Vs. UNION OF INDIA
March 7, 2022
SHANKAR MAHTO Vs. STATE OF JHARKHAND
September 21, 2022
SHANTI DEVI Vs. SHEO PRASAD SAHU
September 14, 2022
SHARAD AGARWAL Vs. AINUL NISHA
August 16, 2022
SHARWAN KUMAR GUPTA Vs. ABHIJIT KUMAR LAL
August 18, 2022
SHASHI BHUSHAN LAL Vs. STATE OF JHARKHAND
June 21, 2022
SHASHI KUMAR SINHA Vs. STATE OF JHARKHAND
April 5, 2022
SHATRUGHAN PRASAD Vs. STATE OF JHARKHAND
July 18, 2022
SHEKH AMZAD Vs. STATE OF JHARKHAND
March 14, 2022
SHEKH RAHMAT Vs. STATE OF JHARKHAND
August 22, 2022
SHEKHAR SUMA Vs. STATE OF JHARKHAND
January 25, 2022
SHEO DAYAL MAHTO Vs. BABU LAL MAHTO
November 4, 2022
SHEO PRASAD Vs. RAMKESH MAHTO
April 25, 2022
SHEO SHANKAR PRASAD Vs. STATE OF JHARKHAND
August 10, 2022
SHIKHA MUKHERJEE Vs. STATE OF JHARKHAND
November 7, 2022
SHISHIR TIGGA Vs. STATE OF JHARKHAND
February 23, 2022
SHIV KISHORE Vs. STATE OF JHARKHAND
October 10, 2022
SHIV KUMAR LATH Vs. PAPPU KUMAR LATH
June 10, 2022
SHIV SHANKAR RAM Vs. UNION OF INDIA
June 7, 2022
SHIV SHANKAR SHARMA Vs. STATE OF JHARKHAND
June 3, 2022
SHIVJATAN MURMU Vs. STATE OF JHARKHAND
December 6, 2022
SHRI ENTERPRISES Vs. GOODS AND SERVICES TAX NETWORK
July 26, 2022
SHYAM LAL B.P Vs. EMPLOYERS IN RELATION
April 11, 2022
SHYAM MUNDA Vs. STATE OF JHARKHAND
April 13, 2022
SIKANDAR ALI Vs. STATE OF JHARKHAND
April 5, 2022
SILAI KARMA Vs. STATE OF JHARKHAND
August 1, 2022
SINGRAI SOREN Vs. NATIONAL INVESTIGATION AGENCY
September 12, 2022
SITA DEVI Vs. STATE OF JHARKHAND
September 26, 2022
SITA RAM MAHTO Vs. CENTRAL COALFIELDS LIMITED
June 29, 2022
SITARAM CHAUHAN Vs. MOTESHWARI DEVI
November 3, 2022
SITHARA JOY Vs. UNION OF INDIA
March 30, 2022
SMITA GUPTA Vs. DHEERAJ KUMAR LAL
October 20, 2022
SOCIEDADE DE FOMENTO INDUSTRIAL PRIVATE LIMITED Vs. STATE OF JHARKHAND
April 8, 2022
SOCIEDADE DE FOMENTO INDUSTRIAL PVT. LTD Vs. STATE OF JHARKHAND
August 24, 2022
SONAMATI DEVI Vs. VIJAY KANT DHAR DUBEY
March 10, 2022
SONU KUMAR SHARMA Vs. STATE OF JHARKHAND
June 27, 2022
SONU PASCAL EKKA Vs. GOVERNOR
March 31, 2022
SOURAV GHOSH CHOUDHURY Vs. STATE OF JHARKHAND
September 19, 2022
SPENCER DISTILLERIES AND BREWERIES (PVT. LTD.) Vs. STATE OF JHARKHAND
April 7, 2022
SPORTS AUTHORITY OF INDIA Vs. UNION OF INDIA
March 3, 2022
STAENDRA RAM Vs. STATE OF JHARKHAND
August 26, 2022
STATE OF JHARKHAND Vs. ABDUL RAUF
April 6, 2022
STATE OF JHARKHAND Vs. BALDEO RAM
July 4, 2022
STATE OF JHARKHAND Vs. PURUSOTTAM PRASAD
July 5, 2022
STATE OF JHARKHAND Vs. SHATTRUGHAN PRASAD SINGH
March 28, 2022
STATE OF JHARKHAND Vs. TATA STEEL LTD
September 26, 2022
STATE OF JHARKHAND Vs. KUMAR INDU SHEKHAR
February 23, 2022
STATE OF JHARKHAND Vs. SHARAFAT ALI
August 25, 2022
STATE OF JHARKHAND Vs. BABUNAND PRASAD
April 5, 2022
STATE OF JHARKHAND Vs. WEBEL TECHNOLOGY LIMITED
December 9, 2022
STATE OF JHARKHAND Vs. HIMACHAL CONSTRUCTION COMPANY PRIVATE LIMITED
November 18, 2022
STATE OF JHARKHAND Vs. MUKESH KUMAR
January 24, 2022
STATE OF JHARKHAND Vs. INFORMATION COMMISSIONER
February 3, 2022
STATE OF JHARKHAND Vs. SHER ALI ANSARI
April 12, 2022
STATE OF JHARKHAND Vs. JHARKHAND STATE NON-GAZETTED EMPLOYEES FEDERATION
March 9, 2022
STATE OF JHARKHAND Vs. B.M.S. ASSOCIATES
April 18, 2022
STATE OF JHARKHAND Vs. NAVIN KUMAR MANDAL
August 30, 2022
STATE OF JHARKHAND Vs. STATE OF JHARKHAND
August 31, 2022
STATE OF JHARKHAND Vs. DURGA SOREN @ BHOTA
May 6, 2022
STATE OF JHARKHAND Vs. RAM KUMAR SINGH
March 3, 2022
STATE OF JHARKHAND Vs. HARDEO SINGH
March 30, 2022
STATE OF JHARKHAND Vs. GAJENDRA PRASAD HIMANSU
June 24, 2022
STEEL AUTHORITY OF INDIA LTD. Vs. THAKUR SURYA PRASAD SINGH
July 13, 2022
SUBAL CHANDRA MANDAL Vs. STATE OF JHARKHAND
June 17, 2022
SUBHAS CHANDRA PRADHAN Vs. STATE OF JHARKHAND
September 20, 2022
SUBHASH SINGH Vs. STATE OF JHARKHAND
September 12, 2022
SUBODH KUMAR HEMBRAM Vs. STATE OF JHARKHAND
January 28, 2022
SUCHITA BARA Vs. UNION OF INDIA
March 29, 2022
SUDARSHAN SINGH Vs. STATE OF JHARKHAND
September 15, 2022
SUDHAKAR SAH Vs. STATE OF JHARKHAND
March 2, 2022
SUDHANSHU RANJAN Vs. UNION OF INDIA
April 22, 2022
SUDHIR KUMAR Vs. STATE OF JHARKHAND.
October 13, 2022
SUJATA KUMARI Vs. STATE OF JHARKHAND
September 1, 2022
SUKHDEO MAHTO Vs. AKHILESHWAR MAHTO
October 21, 2022
SUKHDEO MAHTO Vs. STATE OF JHARKHAND
December 6, 2022
SUKHLAL BIRULY Vs. STATE OF JHARKHAND
May 4, 2022
SUKHU SARDAR Vs. STATE OF JHARKHAND
October 18, 2022
SULTAN SINGH Vs. PANKAJ SINGHAL
December 7, 2022
SUMAN AGRAWAL Vs. PALO KUI
November 1, 2022
SUMAN DUBEY Vs. STATE OF JHARKHAND
May 9, 2022
SUMATI KACHHAP Vs. STATE OF JHARKHAND
October 10, 2022
SUMITRA DEVI Vs. ASHOK YADAV
February 24, 2022
SUNIL KUMAR YADAV Vs. STATE OF JHARKHAND
December 16, 2022
SUNIL TIWARI Vs. STATE OF JHARKHAND
January 5, 2022
SUNIL TIWARY Vs. PEYARE MOHAN PRASAD
August 16, 2022
SUNITA DEVI Vs. STATE OF JHARKHAND
September 27, 2022
SUNITA VERMA Vs. STATE OF JHARKHAND
April 8, 2022
SUPRABHA TUTI Vs. UNION OF INDIA
March 29, 2022
SURAJ PRAMANIK Vs. STATE OF JHARKHAND
May 23, 2022
SURAJ SAO Vs. STATE OF JHARKHAND
July 18, 2022
SURAJ SINGH Vs. STATE OF JHARKHAND
September 23, 2022
SURENDRA NATH TRIPATHI Vs. STATE OF JHARKHAND
October 17, 2022
SURENDRA PANDEY Vs. STATE OF JHARKHAND
January 14, 2022
SURENDRA PRASAD Vs. STATE OF JHARKHAND
October 10, 2022
SURENDRA PRASAD Vs. STATE OF JHARKHAND
February 10, 2022
SURENDRA SHARMA Vs. STATE OF JHARKHAND
September 9, 2022
SURENDRA SINGH Vs. STATE OF JHARKHAND
March 24, 2022
SURESH KUMAR AGARWAL Vs. UNION OF INDIA
August 29, 2022
SURESH MAHTO Vs. CENTRAL COALFIELDS LTD.
August 8, 2022
SURESH PRASAD Vs. STATE OF JHARKHAND
March 30, 2022
SURESH PRASAD VERMA Vs. STATE OF JHARKHAND
August 30, 2022
SURESH YADAV Vs. STATE OF JHARKHAND
May 4, 2022
SURYA NARAYAN HANSDA Vs. STATE OF JHARKHAND
June 15, 2022
SUSHIL KUMAR PRASAD Vs. STATE OF JHARKHAND
June 23, 2022
SUSHIL KUMAR SINGH Vs. STATE OF JHARKHAND
April 11, 2022
SUSHIL MINZ Vs. MUKUT AJAY DAN MINZ
February 23, 2022
SWAMI NATH TIWARI Vs. ABHA RANI
February 1, 2022
SWAPNIL MAYURESH Vs. JHARKHAND PUBLIC SERVICE COMMISSION
March 4, 2022
SWAROOP KUMAR SETHI Vs. STATE OF JHARKHAND
July 21, 2022
SWATI OJHA Vs. STATE OF JHARKHAND
July 21, 2022
SWETA KUMARI Vs. STATE OF JHARKHAND
July 19, 2022
SWETA KUMARI GUPTA Vs. STATE OF JHARKHAND
June 27, 2022
SWETA LAL BURMAN Vs. STATE OF JHARKHAND
April 12, 2022
TANUSHREE SINHA Vs. STATE OF JHARKHAND
August 22, 2022
TARACHAND AGARWAL Vs. STATE OF JHARKHAND
September 23, 2022
TARASHISH MANDAL Vs. STATE OF JHARKHAND
September 21, 2022
TARUN KUMAR Vs. STATE OF JHARKHAND
April 11, 2022
TATA CONSULTANCY SERVICES LTD. Vs. UNION OF INDIA
March 8, 2022
TATA IRON AND STEEL COMPANY LIMITED Vs. CONCERNED WORKMAN, DILIP KUMAR BANERJEE
June 27, 2022
TATA STEEL LIMITED Vs. NAVEEN TRANSPORT COMPANY
May 5, 2022
THAMU DHIBAR Vs. STATE OF JHARKHAND
November 2, 2022
TINKU KUMAR PANDEY Vs. STATE OF JHARKHAND
March 8, 2022
TINKU QUARASHI Vs. STATE OF JHARKHAND
September 8, 2022
TIRUPATI NIRYAT PRIVATE LIMITED Vs. STATE OF JHARKHAND
December 20, 2022
TORRENT INDUSTRY PVT. LTD. Vs. STATE OF JHARKHAND
June 27, 2022
TRACTEBEL ENGINEERING PRIVATE LIMITED Vs. RANCHI SMART CITY CORPORATION LIMITED
August 25, 2022
TRILOCHAN MAHTO Vs. STATE OF JHARKHAND
May 5, 2022
TRILOCHAN SINGH Vs. STATE OF JHARKHAND
August 8, 2022
TRINIX IMPEX PRIVATE LIMITED Vs. JHARKHAND RENEWABLE ENERGY DEVELOPMENT AGENCY
July 28, 2022
TRIPURARI PRASAD YADAV Vs. STATE OF JHARKHAND
February 3, 2022
UDAY SHANKAR MISHRA Vs. STATE OF JHARKHAND
July 4, 2022
UDAY SUNDI Vs. STATE OF JHARKHAND
February 2, 2022
UGNI BIBI Vs. GOBIND RAM HATHAMPURIA
April 13, 2022
UJJAIN STEEL PROCESSORS Vs. STATE OF JHARKHAND
September 5, 2022
UMESH KUMAR YADAV Vs. STATE OF JHARKHAND
August 3, 2022
UMESH MAHATO Vs. STATE OF JHARKHAND
July 21, 2022
UMESH RAM Vs. CENTRAL COALFIELDS LIMITED
April 11, 2022
UMESH YADAV Vs. STATE OF JHARKHAND
October 13, 2022
UMESHWAR RAM Vs. STATE OF JHARKHAND
November 7, 2022
UNION OF INDIA Vs. PRIYABRAT SINGH
September 14, 2022
UNION OF INDIA Vs. PREM SHANKAR CHOUDHARY
July 14, 2022
UNION OF INDIA Vs. SUDEEP KUMAR
July 20, 2022
UNION OF INDIA Vs. AMAN TIWARY
November 1, 2022
UNION OF INDIA Vs. MUVA INDUSTRIES LIMITED
February 10, 2022
UNITED INDIA INSURANCE CO. LIMITED Vs. MEENA DEVI WIFE OF LATE GANGA RAM PANDEY
August 22, 2022
UNITED INDIA INSURANCE CO. LTD. Vs. SAVITRI DEVI
April 7, 2022
UNITED INDIA INSURANCE COMPANY Vs. STATE OF JHARKHAND
August 30, 2022
UPENDRA SONI Vs. STATE OF JHARKHAND
November 1, 2022
URMILA TRIVEDI Vs. STATE OF JHARKHAND
April 26, 2022
USHA MARTIN LIMITED Vs. STATE OF JHARKHAND
June 27, 2022
USHA MARTIN LIMITED Vs. STATE OF JHARKHAND
May 4, 2022
VEER PRATAP SINGH Vs. STATE OF JHARKHAND
May 12, 2022
VIBHA SINGH Vs. DILIP KUMAR SINGH
October 12, 2022
VIBHA SINHA Vs. ORIENTAL INSURANCE CO. LIMITED
February 10, 2022
VICTOR KUJUR Vs. STATE OF JHARKHAND
March 14, 2022
VIJAY DANGI Vs. STATE OF JHARKHAND
October 20, 2022
VIJAY GANJHU Vs. STATE OF JHARKHAND
July 4, 2022
VIJAY KUMAR Vs. STATE OF JHARKHAND
June 6, 2022
VIJAY KUMAR GUPTA Vs. ANIL KUMAR GUPTA
January 7, 2022
VIJAY KUMAR SINGH Vs. STATE OF JHARKHAND
August 17, 2022
VIJAY KUMAR SINGH Vs. ABHA GUPTA
August 26, 2022
VIJAY MUNDU Vs. STATE OF JHARKHAND
January 28, 2022
VIKAS KUMAR Vs. STATE OF JHARKHAND
February 28, 2022
VIKAS KUMAR GUPTA Vs. UNION OF INDIA
November 16, 2022
VIKAS SARAOWGI Vs. STATE OF JHARKHAND
November 25, 2022
VIKAS TIWARI Vs. STATE OF JHARKHAND
September 19, 2022
VIKASH SINGH Vs. STATE OF JHARKHAND
July 5, 2022
VINAY KUMAR Vs. STATE OF JHARKHAND
March 15, 2022
VINEET NAYYAR Vs. STATE OF JHARKHAND
March 8, 2022
VINIT AGARWAL Vs. UNION OF INDIA
January 18, 2022
VISHAL Vs. PALLAWI KUMARI
December 6, 2022
VISHAL KUMAR SHAH Vs. STATE OF JHARKHAND
September 7, 2022
VISHAL KUMAR SINHA Vs. UNION OF INDIA
December 6, 2022
VISHWAJEET DEY Vs. STATE OF JHARKHAND
August 16, 2022
VIVEK MISHRA Vs. STATE OF JHARKHAND
February 3, 2022
VIVEK SAHU Vs. STATE OF JHARKHAND
July 5, 2022
VRINDAVAN Vs. EMPLOYEES
July 21, 2022
WAKIL CHAUDHARY Vs. STATE OF JHARKHAND
August 5, 2022
WAKIL SINGH Vs. STATE OF JHARKHAND
June 3, 2022
WELLFARE BUILDINGS AND ESTATES PVT. LTD Vs. JHARKHAND HIGH COURT
September 1, 2022
WRECKO GLASS INDUSTRIES Vs. STATE OF JHARKHAND
January 6, 2022
YADUNANDAN SINGH Vs. STATE OF JHARKHAND
April 2, 2022
YATENDRA KUMAR Vs. NATIONAL INSURANCE COMPANY LIMITED
January 28, 2022
YATENDRA KUMAR Vs. NATIONAL INSURANCE COMPANY LIMITED
February 7, 2022
YOGENDRA SAW Vs. STATE OF JHARKHAND
January 24, 2022
YOGESHWAR RAM Vs. STATE OF JHARKHAND
September 15, 2022
YUGAL KISHORE Vs. JHARKHAND GRAMIN BANK
September 1, 2022
YUGAL KISHORE PRASAD Vs. STATE OF JHARKHAND
January 4, 2022
YUSUF KARIM KHAN Vs. STATE OF JHARKHAND
November 16, 2022
ZAFAR EQBAL Vs. STATE OF JHARKHAND
March 23, 2022