Case Index

Title
Date
VENKATA RAMANA MEDICAL AND GENERAL STORES Vs. EMPLOYEES STATE INSURANCE CORPORATION MEDICAL COLLEGE AND HOSPITAL
September 5, 2022
554 ASC BATTALION Vs. CHANDER
July 27, 2022
A GOPALA KRISHNA Vs. URBAN ASIA GACHIBOWLI
November 28, 2022
A SREENIVASA RAO Vs. UNION OF INDIA
April 22, 2022
A. JAYAMMA Vs. SPI. DEPUTY COLLECTOR
November 1, 2022
A. KALURAM Vs. STATE OF TELANGANA
May 19, 2022
A. NARAHARI Vs. SUMAN CHIT FUND (P) LTD.
July 4, 2022
A. RAMAKRISHNA REDDY Vs. STATE OF TELANGANA
March 11, 2022
A. SAGAR Vs. DISTRICT MEDICAL AND HEALTH OFFICER
September 20, 2022
A. SATYAVANI Vs. STATE OF TELANGANA
April 2, 2022
A. VENKATESH Vs. STATE OF A. P.
January 7, 2022
A.ARUNDHATI Vs. R.KAMALAKAR REDDY
September 28, 2022
A.DURGA BHAVANI Vs. UNION OF INDIA
February 9, 2022
A.G.KRISHNA RAO Vs. STATE OF TELANGANA
September 27, 2022
A.KANAKAIAH Vs. STATE OF TELANGANA
August 25, 2022
A.N.SRI HARISH Vs. OSMANIA UNIVERSITY
November 19, 2022
A.P STATE ROAD TRANSPORT CORPORATION Vs. TATIKONDA RAMADEVI
September 2, 2022
A.P. ELECTICAL EQUIPMENT CORPORATION Vs. THASILDAR, BALANAGAR MANDAL
January 3, 2022
A.P. MAHESH CO-OPERATIVE URBAN BANK Vs. UMESH CHAND ASAWA
August 26, 2022
A.P.INDUSTRIAL INFRASTRUCTURE CORPORATION LTD. Vs. INDIAN RAILWAY WELFARE ORGANISATA\ION
September 12, 2022
A.PARANDHAMA REDDY Vs. SHIVANI SHIVATMIKA MOVIES
September 16, 2022
A.R.M.RAO Vs. CHAIRMAN CUM PRESIDING OFFICER
March 8, 2022
A.SREENIVASA REDDY Vs. RAKESH SHARMA
June 20, 2022
A.V. SURENDER KUMAR Vs. STATE OF A.P.
July 26, 2022
ABBURI UMA MAHESWARA RAO Vs. STATE OF TELANGANA
October 13, 2022
ABDUL KAREEM Vs. SHARIFA BI
April 29, 2022
ABDUL RAZZAK Vs. ABDUL HAMED
April 28, 2022
ABDULLAH MOHAMMED AHAMMED NOUSHAD Vs. STATE OF TELANGANA
March 10, 2022
ABHIVRIDYASYA ASSOCIATES PVT. LTD Vs. SAHAN ENTERPRISES
November 17, 2022
ADARSH CONSTRUCTIONS Vs. QAMAARUNNISSA BEGUM
April 26, 2022
ADEPU MANOHAR Vs. STATE OF TELANGANA
March 7, 2022
ADURI GANGARAJU Vs. STATE OF TELANGANA
November 19, 2022
AFREEN FATIMA Vs. STATE OF TELANGANA
April 19, 2022
AFSARI BEGUM Vs. UNION OF INDIA
April 11, 2022
AGASTYA AGRO LTD Vs. UNITED INDIA INSURANCE COMPANY LTD
June 28, 2022
AHMED MOHIUDDIN Vs. STATE OF TELENGANA
June 7, 2022
AHMED NAWAZ ALLADIN Vs. M/S. HYDERABAD INDUSTRIES LIMITED
January 7, 2022
AKBARUDDIN OWAISI Vs. STATE OF A.P.
March 21, 2022
AKHTAR ALI Vs. STATE OF TELANGANA
December 7, 2022
AKTAR BEGUM Vs. STATE OF TELANGANA
February 17, 2022
AKUMS DRUGS AND PHARMACEUTICALS LTD. Vs. STATE OF A.P.
June 9, 2022
ALGOLA SRINIVAS Vs. PARAMJEET KAUR
February 3, 2022
ALIBABA CLOUD (INDIA) LLP Vs. STATE OF TELANGANA
August 17, 2022
ALISHETTY SHIRESHA RANI Vs. TELANGANA STATE PUBLIC SERVICES COMMISSION
March 22, 2022
ALL SERVICES GLOBAL PRIVATE LIMITED Vs. DIRECTORATE OF MEDICAL EDUCATION
December 2, 2022
ALLADI PRABHAKAR RAO Vs. GOWLIKAR LEELA BAI
September 6, 2022
ALLAMPALLI SPOORTHI Vs. STATE OF TELANGANA
March 16, 2022
ALLEPU NARESH Vs. UNION OF INDIA
December 21, 2022
ALLIPURAM RAVINDER REDDY Vs. GOVERNMENT OF A. P.
April 26, 2022
ALLURI SOWMYA Vs. GOVT. OF INDIA
March 15, 2022
ALMELO PRIVATE LIMITED Vs. UNION OF INDIA
June 17, 2022
ALPHA ESTATE HOLDINGS PVT. LIMITED Vs. STATE OF TELANGANA
October 13, 2022
ALT DIGITAL MEDIA ENTERTAINMENT LIMITED Vs. PRIDE MEDIA
February 26, 2022
AMAR FURNITURE, HYDERABAD Vs. STATE OF TELANGANA
June 13, 2022
AMBATI SANDEEP RAJU Vs. SARIKONDA AMBATI SRI LAXMI
September 5, 2022
AMINA KHATOON Vs. UNION OF INDIA
January 6, 2022
AMME SRISAILAM Vs. UNION BANK OF INDIA
August 17, 2022
ANAND PROPERTY FINANCE LTD. Vs. STATE OF TELANGANA
April 27, 2022
ANANDAPU SRINIVAS Vs. BOINAPALLY RANI
August 1, 2022
ANANTHULA LAXMI Vs. STATE OF TELENGANA
July 6, 2022
ANASUYA Vs. CHINNA RAMULU
July 18, 2022
ANDELA ESWARAMMA Vs. STATE OF A.P.
April 1, 2022
ANDHRA PRADESH STATE FINANCIAL Vs. PULUKURI VENKATESWARLU
April 8, 2022
ANI TECHNOLOGIES PRIVATE LIMITED Vs. STATE OF TELANGANA
June 16, 2022
ANJAMMA Vs. GOVERNMENT OF TELANGANA
February 11, 2022
ANJANEYULU Vs. STATE OF TELANGANA
March 17, 2022
ANNAGOUNI VENKANNA GOUD Vs. STATE OF ANDHRA PRADESH
April 1, 2022
ANNAPURNA Vs. N. SRINIVAS
June 8, 2022
ANUMANDLA JANARDHAN Vs. KESHAPAKA MALLAIAH
July 6, 2022
ANUMULA REVANTH REDDY Vs. STATE
February 2, 2022
ANWARA BEGUM Vs. STATE OF TELANGANA
September 15, 2022
AP PRODUCTS Vs. STATE OF TELANGANA
December 20, 2022
APR JEWELLERS (P) LTD Vs. COMMISSIONER OF INCOME TAX
April 22, 2022
APSRTC Vs. P. CHANDRAHAS
February 17, 2022
APSRTC Vs. REGALLA MADHAVI
July 6, 2022
APSRTC Vs. LABOUR COURT
March 7, 2022
APSRTC, HYDERABAD Vs. B. SWATHI, KARIMNAGAR DIST
October 18, 2022
ARE RAMA DEVI Vs. ARE KANAKAMMA
September 20, 2022
AREMPULA VENKATESWARLU Vs. UNION OF INDIA
April 7, 2022
ARIHANT DISTRIBUTORS Vs. STATE OF TELANGANA
December 27, 2022
ARJUN BATHINI Vs. UNION BANK OF INDIA
October 27, 2022
ARUNACHALA LOGISTICS PVT. LTD. Vs. STATE OF TELANGANA
October 18, 2022
ARVIND NARANIA Vs. SAILESH MANSATA
July 4, 2022
ASHISH KUMAR GOYAL Vs. ELECTRONICS CORPORATION OF INDIA LTD.
March 14, 2022
ASHISH SIMRAN EXPORTS PVT. LTD Vs. STATE OF TELANGANA
December 30, 2022
ASHOK KUMAR AGARWAL Vs. STATE OF TELANGANA
March 11, 2022
ASHOK KUMAR RAKESH KUMAR Vs. A. P. FOODS
January 7, 2022
ASHOK RAO EKBOTE Vs. STATE OF ANDHRA PRADESH
October 19, 2022
ASHWIN THAKKAR Vs. STATE OF TELANGANA
January 21, 2022
ASST. ENGINEER (OPERATION), C.P.D.C. LTD. Vs. MARTHA NAGALAXMI
July 19, 2022
ATHRAM KASHIRAM Vs. STATE OF TELANGANA
January 21, 2022
ATTHAR HUSSAIN Vs. STATE ACB, KARIMNAGAR RANGE
September 22, 2022
AVASARALA VENKATESHWARA RAO Vs. DIRECTORATE OF ENFORCEMENT
August 4, 2022
AVULA ANITHA Vs. STATE OF TELANGANA
April 25, 2022
AYUB KHAN Vs. STATE OF TELANGANA
June 15, 2022
AZEEM Vs. UNION OF INDIA
June 10, 2022
AZMATH JAHAN Vs. M. VENKATESHWARLU
July 18, 2022
AZMATH NAFEES FATIMA Vs. STATE OF TELANGANA
September 14, 2022
B. APPALANARASAMMA Vs. CENTRAL BUREAU OF INVESTIGATION
June 6, 2022
B. BABU RAO Vs. KISHORE NAIDU DURGA MANIK
June 29, 2022
B. BALARAJU Vs. S.SHIVA KANYA
July 29, 2022
B. HANMAIAH Vs. PITTALA RAJALINGU
April 20, 2022
B. KRIPANANDAM Vs. UNION OF INDIA
November 25, 2022
B. LALITHA DEVI Vs. LAKSHMAN
July 28, 2022
B. MAHALATHA Vs. STATE OF TELANGANA
January 28, 2022
B. MURALIDHAR GOUD Vs. DISTRICT EDUCATIONAL OFFICER
February 10, 2022
B. NAGAMANI Vs. P. MASTHYAGIRI
July 26, 2022
B. NAGARAJ GOUD Vs. STATE OF TELAGNANA
October 10, 2022
B. PANKAJAM Vs. RAM SINGH
June 8, 2022
B. RANI ESTHER Vs. TELANGANA STATE RESIDENTIAL EDUCATIONAL INSTITUTIONS SOC.
September 28, 2022
B. RAVINDER REDDY Vs. IJM INDIA INFRASTRUCTURE LTD,
September 20, 2022
B. SANJEEVA REDDY Vs. SOUTHERN POWER DISTRIBUTION CO.
November 25, 2022
B. SANJEEVA REDDY Vs. MOHAMMAD ALLAUDDIN LALLU
July 27, 2022
B. SHAILAJA Vs. USHA REDDY
June 8, 2022
B. SRIDEVI Vs. STATE OF TELANGANA
March 22, 2022
B. SUNDER Vs. STATE OF A.P.
January 28, 2022
B. VASANTHA Vs. STATE OF TELANGANA
February 8, 2022
B. VEERA REDDY Vs. A.P. LEGISLATURE SECRETARIAT
February 1, 2022
B. VENKANNA Vs. COMMANDANT, 217 BATTALION, CRPF
November 25, 2022
B. VENKAT REDDY Vs. P.P.
February 25, 2022
B. VIJAYA BHARATHI DEVI Vs. T. BABU RAO
November 23, 2022
B.ANIL Vs. STATE OF TELANGANA
December 2, 2022
B.ASHOK KUMAR Vs. SINGARENI COLLIERIES COMPANY LTD
December 6, 2022
B.ASHOK RAO Vs. U.NARSIMHA REDDY
August 3, 2022
B.BAPU REDDY Vs. A.P.NORTHERN POWER DISTRIBUTION COMPANY
September 28, 2022
B.BHOMAIAH Vs. D.M., APSRTC
October 10, 2022
B.BHOOMA GOUD Vs. M/S. TATA PRESS LIMITED
January 4, 2022
B.JAYA SREE Vs. STATE OF TELANGANA
September 6, 2022
B.LAKSHMA REDDY Vs. GOVT. OF A.P.
August 17, 2022
B.LAXMA REDDY Vs. APSRTC
February 9, 2022
B.MALLIKARJUNA RAO Vs. SUPERINTENDENT OF POLICE
November 22, 2022
B.P. ACHARYA Vs. STATE OF TELANGANA
November 25, 2022
B.RAJESHWAR GOUD Vs. UNION OF INDIA
March 15, 2022
B.RAVI KUMAR Vs. STATE OF TELANGANA
June 20, 2022
B.SATHAIAH Vs. CHIEF GENERAL MANAGER
November 14, 2022
B.SATYANARAYANA Vs. OSMANIA UNIVERSITY
November 25, 2022
B.SUGANDHA Vs. STATE OF TELANGANA
October 27, 2022
B.THRILOKENDRA REDDY Vs. STATE OF TELENGANA
July 22, 2022
B.V.SUBBAIAH Vs. ANDHRA BANK
January 31, 2022
B.VIJAY KUMAR REDDY Vs. STATE OF TELANGANA
February 4, 2022
BABA SOW CHANDEKAR Vs. STATE OF TELANGANA
July 5, 2022
BABU V.S. KUMAR RAMAYANAM Vs. KONU DEVELOPERS PVT. LTD.
October 28, 2022
BALA LAXMI RANGU Vs. STATE
April 1, 2022
BALAGONI SAI KIRAN Vs. STATE OF TELANGANA
February 14, 2022
BALAMANI Vs. STATE OF A.P.
January 18, 2022
BANDI SANJAY KUMAR Vs. STATE OF TELANGANA
February 7, 2022
BANK OF BARODA Vs. M/S. SHRI AVENUES PRIVATE LIMITED
February 16, 2022
BANOTH MOHAN Vs. M. NARASA REDDY
February 18, 2022
BANOTH RATNA Vs. SPECIAL DEPUTY COLLECTOR
April 25, 2022
BANYAN SUSHEELA Vs. STATE OF TELANGANA
January 3, 2022
BARIGELA HEMALATHA Vs. STATE OF TELANGANA
August 24, 2022
BARTHOLLA RAJU Vs. STATE OF A.P.
March 30, 2022
BASA BAGAWANTHA RAO Vs. VEMUMULA SULOCHANA
February 18, 2022
BASANI RAJI REDDY Vs. STATE OF TELANGANA
December 20, 2022
BASIPONGU PRIYANKA Vs. SHAIL MAHABOOB HUSSAIN
December 9, 2022
BAYANENI VENKATA SATYA VARAPRASAD Vs. STATE OF A.P.
August 2, 2022
BELMAN SRINIVAS BHAT Vs. STATE OF TELANGANA
November 17, 2022
BHARAT SANCHAR NIGAM LIMITED Vs. A. TIRUMAL RAJ
February 14, 2022
BHARATIYA JANATA PARTY Vs. STATE OF TELANGANA
November 15, 2022
BHARATIYA JANATA PARTY Vs. STATE
December 26, 2022
BHARATIYA JANATA PARTY TELANGANA Vs. ELECTION COMMISSION OF INDIA
October 21, 2022
BHASKAR RAO CHANGLE Vs. UNION OF INDIA
June 17, 2022
BHEEM REDDY SATYANARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
July 22, 2022
BHEEMA VIJAYA Vs. DANDE LAXMAN
December 7, 2022
BHEEMRAO JALIGAMA Vs. PUNJAB NATIONAL BANK
November 8, 2022
BHEL MIG EMPLOYEES Vs. UNION OF INDIA
September 13, 2022
BHEL MIG EMPLOYEES COOPERATIVE HOUSING SOCIETY LIMITED Vs. UNION OF INDIA
September 20, 2022
BHUKYA SRINIVASA Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
November 21, 2022
BHUKYA VINODA Vs. B. VEERASWAMY
March 2, 2022
BINGAPALLI BHAGYA Vs. STATE OF TELANGANA
December 28, 2022
BIRANCHI NARAYAN RATH Vs. STATE OF TELANGANA
April 26, 2022
BODAS RAJU Vs. STATE OF TELANGANA
June 22, 2022
BOI CHINNAIH Vs. ABDUL RAZAK
November 16, 2022
BOLLAPALLY SRINIVAS RAVI KUMAR Vs. STATE OF ANDHRA PRADESH
August 26, 2022
BOLUSANI GOWRI SHANKAR Vs. STATE OF TELANGANA
June 16, 2022
BONALA RAMESH Vs. STATE OF TELANGANA
April 26, 2022
BONGANI RAJESHAM Vs. STATE OF TELANGANA
September 1, 2022
BORIE THIRUPATHI Vs. STATE OF TELANGANA
September 27, 2022
BOSKA Vs. STATE ELECTION COMMISSION, HYDERABAD
March 25, 2022
BPR INFRASTRUCTURE LIMITED Vs. RITES LTD
June 8, 2022
BUDARTHI JANAKI Vs. SIKHA KRISHNA
September 22, 2022
BUDIDA BIKSHAMAIAH Vs. STATE OF TELANGANA
March 28, 2022
BUDIGE NARSIMHA Vs. STATE OF A.P.
March 14, 2022
BUDIGEPAKA IDDAMMA Vs. K. VIJAYA LAXMI
February 3, 2022
BURA PADMAJA VINAY Vs. UNION OF INDIA
August 3, 2022
BURLA LAXMINARAYANA LAXMAN Vs. STATE OF A.P.
July 7, 2022
BURRI VIJAYA REDDY Vs. M.A.FAROOQ
August 10, 2022
BYAPPANAHALLI PRABHAKAR REDDY KUMAR BABU Vs. STATE OF TELLANGANA
November 4, 2022
C. CHANDRA MOHAN REDDY Vs. UNION OF INDIA
April 12, 2022
C. P. SRIDHAR Vs. C. V. SURENDERANATH
February 9, 2022
C. PARTHASARTHY Vs. DIRECTOR OF ENFORCEMENT
May 17, 2022
C. SHOBHA RANI Vs. STATE OF TELANGANA
November 29, 2022
C. SRIDHAR KIRAN Vs. D. ANURADHA
September 21, 2022
C. SRIMANNARAYANA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED, SECBAD
February 22, 2022
C.M. RAMESH Vs. STATE OF TELANGANA
March 14, 2022
CENTRAL POWER DISTRIBUTION COMPANY OF A.P.LTD. Vs. SHREYA PET P LTD.
July 14, 2022
CH. BUCHI BABU Vs. CHAIRMAN CUM PRESIDING OFFICER
January 18, 2022
CH. SOMA NARSAIAH Vs. WARANGAL DIST. CO-OP CENTRAL BANK
September 27, 2022
CH.ADAIAH Vs. STATE OF TELANGANA
September 6, 2022
CH.RAGHUNANDAN RAO Vs. STATE OF TELANGANA
July 6, 2022
CHAIRMAN, ZILLA GRANDHALAYA SAMSTHA Vs. B. RAMULU
February 22, 2022
CHALLAGONDLA SHARADA DEVI Vs. STATE OF TELANGANA
December 19, 2022
CHARAN MEDICAL DEVICE Vs. STATE OF ANDHRA PRADESH
August 30, 2022
CHEEDELLA VENKATA RAMAN Vs. PRL. SECY., MIN. OF AGR.
February 8, 2022
CHELAMATLA KRISHNA REDDY Vs. KAGITHAPURAM RAVINDER REDDY
June 8, 2022
CHEPURAPALLI NAGESHWAR RAO Vs. STATE OF TELANGANA
August 3, 2022
CHERABUDDI EDUCATIONAL SOCIETY Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
December 16, 2022
CHERUKU KARUNASREE Vs. STATE OF A.P.
July 4, 2022
CHERUKUPALLY JANAIAH Vs. STATE OF ANDHRA PRADESH
August 2, 2022
CHERUKUTHOTA RAGHUNATH Vs. COMMISSIONER
November 3, 2022
CHIEF COMMISSIONER Vs. P. GOVIND REDDY
August 17, 2022
CHILUKA SAIDI REDDY Vs. STATE OF TELANGANA
August 2, 2022
CHINTAKAYALA VENKATAIAH Vs. STATE OF ANDHRA PRADESH
November 4, 2022
CHITHARU PULLAIAH Vs. STATE OF TELANGANA
June 17, 2022
CHITYALA SRINIVAS SRINU Vs. STATE OF ANDHRA PRADESH
August 26, 2022
CHOLAMANDALAM Vs. KASAM SRINIVAS REDDY
June 24, 2022
CHOPDE VISHAL Vs. THEJ PUBLIC PROSECUTOR
December 15, 2022
CHOPPARI KUMAR Vs. STATE OF TELANGANA
April 22, 2022
CHOUDAM SUMANTH VISHNU TEJA Vs. STATE OF TELANGANA
July 26, 2022
CITIWIDE FINANCIAL SERVICES Vs. MRK. K. ELIJA DEVI
January 3, 2022
COLLECTOR Vs. ABU MOHAMMED MUSTAFA
September 8, 2022
COMMISSIONER Vs. GHOUSIA BEGUM
March 16, 2022
COROMANDEL FERTILISERS LTD Vs. H.P.M.INDUSTRIES LTD
October 27, 2022
CRYSTAL DWELLINGS PRIVATE LIMITED Vs. SURAT SINGH MALHOTRA
August 4, 2022
D. BHASKER Vs. STATE OF TELANGANA
December 13, 2022
D. NITESH KUMAR Vs. STATE OF TELANGANA
September 21, 2022
D. RAMA DEVI Vs. D. HEMASRI
April 8, 2022
D. RAVINDER REDDY Vs. C. GEETHANJALI
July 25, 2022
D. VENKATA KRISHNA REDDY Vs. STATE OF TELANGANA
March 17, 2022
D. VIDYA SAGAR Vs. UNION OF INDIA
February 18, 2022
D.A.DEEPA Vs. STATE OF A.P.
July 7, 2022
D.J.ABHAY SHANKAR Vs. M. SANDHYA RANI
March 17, 2022
D.JANARDHAN REDDY Vs. K.MURALI
February 2, 2022
D.K.NARAYANA RAO Vs. STATE OF TELANGANA
October 26, 2022
D.M., TSRTC Vs. GOLLAMANDALA SUBBA RAJU ANO
April 21, 2022
D.R.K. RAO Vs. UNION OF INDIA
November 7, 2022
D.RAVINDRA BABU Vs. STATE ACB
August 3, 2022
D.S.RAO Vs. EXECUTIVE COMMITTEE
October 11, 2022
D.S.SHRIDHAR Vs. P. JOHN
December 13, 2022
D.SATYANARAYANA Vs. SINGARENI COLLIERIES COMPANY LIMITED
June 15, 2022
D.SEETHAMAHALAKSHMI Vs. STATE THROUGH INSPECTOR
August 3, 2022
D.UPPALAIAH Vs. STATE OF TELANGANA
December 9, 2022
DAGA GLOBAL CHEMICAL PVT. LTD. Vs. POOJA PRIYA PLASTO PACK PVT. LTD.
September 8, 2022
DAMODAR RAO Vs. M. SREENIVASULU
July 27, 2022
DARAVATH SARAIAH Vs. STATE
July 7, 2022
DARLA ANAND Vs. STATE OF TELANGANA
May 26, 2022
DARLA ANAND Vs. STATE OF TELANGANA
May 24, 2022
DARSHINEE INFRA PROJECTS Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
April 25, 2022
DASARI ARUNA Vs. STATE OF TELANGANA
October 28, 2022
DASARI KRISHNA REDDY Vs. L.I.C. HOUSING FINANCE LIMITED
June 7, 2022
DATTASAI KISAN SEVA KENDRA Vs. STATE OF TELANGANA
February 23, 2022
DELL INTERNATIONAL SERVICES INDIA PVT. LTD. Vs. ANALOGICS TECH INDIA LTD.
August 2, 2022
DEPAVATH RAVI Vs. UNION OF INDIA
September 6, 2022
DEPOT MANAGER Vs. R.NARENDER
November 14, 2022
DEPOT MANAGER Vs. MORLA MAHESWAR
March 8, 2022
DEPOT MANAGER Vs. N.P.REDDY
February 10, 2022
DEPOT MANAGER, APSRTC Vs. D.RAMULU
July 22, 2022
DEPOT MANAGER, APSRTC, MAHABUBABAD BUS DEPT Vs. G.S. NARAYANA
February 23, 2022
DEPOT MANAGER, APSRTC. Vs. VEERA THIRUPATHI
October 20, 2022
DEPUTY CHIEF ENGINEER CONSTRUCTION Vs. SAPTAGIRI ENGINEERING WORK
February 15, 2022
DEV ANAND DEVA Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
July 14, 2022
DEVANI SATEESH Vs. STATE OF A.P.
March 15, 2022
DEVI ENGINEERING AND CONSTRUCTION PRIVATE LIMITED Vs. RAMAGUNDAM FERTILIZERS AND CHEMICALS LIMITED
June 6, 2022
DHANA LAKSHMI GUBBALA Vs. FULLERTON INDIA HOME FINANCE COMPANY LIMITED
March 4, 2022
DHANA LAXMI MAHADEV Vs. STATE OF TELANGANA
November 1, 2022
DHARAVATHI BUTCHI RAJU Vs. BHUKYA GOPAL
March 2, 2022
DHEERU SINGH Vs. STATE OF TELANGANA
March 21, 2022
DILIP KUMAR AGARWAL Vs. TIA CONSTRUCTIONS
July 1, 2022
DINESH KUMAR AGARWAL Vs. CANARA BANK
January 28, 2022
DIRECTOR Vs. ASST. PROVIDENT FUND COMMISSIONER
September 12, 2022
DIRECTORATE OF ENFORCEMENT Vs. KAMMA SRINIVASA RAO
February 15, 2022
DIST. EDUCATIONAL OFFICER Vs. S.RAMACHANDRA RAO
January 28, 2022
DISTRICT COLLECTOR, HYDERABAD Vs. GARLAPALLI JAGDESHWAR
February 28, 2022
DODLE VINOD KUMAR Vs. STATE OF TELANGANA
April 27, 2022
DOKWAL REFINERY Vs. A.P.S. CO-OP. MARKETING FED.LTD.
February 4, 2022
DOKWAL REFINERY, ADILABAD Vs. A.P. STATE CO-OPERATIVE MARKETING FEDERATION LIMITED
April 4, 2022
DONI USHAIAH Vs. THOTA BHOOMA REDDY
June 6, 2022
DONTHI SRIHARI Vs. CH. DEVARAJAM
June 29, 2022
DOPPA VENKAT Vs. STATE OF TELANGANA
December 29, 2022
DOPPA VENKAT NARSAIAH Vs. STATE OF TELANGANA
December 29, 2022
DR. ARUMALLA SRIDHAR REDDY Vs. DISTRICT COLLECTOR
June 22, 2022
DR. G. SAGAR Vs. JAWAHARLAL NEHRU TECHNOLGICAL UNIVERSITY
January 25, 2022
DR. M. KIRANMAYEE Vs. UNION OF INDIA
March 21, 2022
DR. M. SHANKAR Vs. STATE OF A.P.
March 11, 2022
DR. MUTYALA VINOD KUMAR Vs. SMT. M.SHASHIKALA NAIDU
November 29, 2022
DR. RAVI SUMAN Vs. STATE OF TELANGNA
November 7, 2022
DR. THUMMALA KARTHIK Vs. S.H.O.
August 1, 2022
DR.M.S.RAGHAVENDER Vs. UNION OF INDIA
March 2, 2022
DRUGS INSPECTOR Vs. DANDE THIRUMALA RAO
June 8, 2022
DRUGS INSPECTOR Vs. CHIPPA THIRUPATHI
June 17, 2022
DUBBAKA RAVI KUMAR Vs. DUBBAKA PRAVEENA PUTI PRAVEENA
March 22, 2022
DUDEKULA ABBAS Vs. KODURU MAHESHWAR REDDY
April 13, 2022
DUGYALA HARUSH RURAL GODOWNS Vs. CENTRAL WAREHOUSING CORPORATION
June 6, 2022
DUMPA KRISHNA Vs. STATE OF ANDHRA PRADESH
November 25, 2022
DUMPALA MADHUSUDHANA REDDY Vs. STATE OF MAHARASHTRA
February 9, 2022
DURGALA KRISHNA PRASAD Vs. STATE OF A.P.
July 14, 2022
DURGAM RAJENDER Vs. A.P. STATE HANDLOOM WEARERS CO-OPERATIVE SOCIETY LTD.
August 8, 2022
EATHAKOTA RAMESH KUMAR Vs. KURAGANTI EATHAKOTA SAPNA
March 24, 2022
EDLA SRINIVAS Vs. STATE OF TELANGANA
November 22, 2022
EID PARRY INDIA LIMITED Vs. DEPUTY DIRECTOR
June 17, 2022
ELAGURTHI RAJENDER Vs. STATE OF TELANGANA
February 7, 2022
ELIGETI SRINIVAS Vs. UNION OF INDIA
March 29, 2022
EMPLOYEES STATE INSURANCE CORPORATION Vs. M/S. CMR MODEL HIGH SCHOOL
June 15, 2022
ENTRAL POWER DISTRIBUTION COMPANY OF A.P. LTD Vs. JANAKIRAMA
August 1, 2022
ESHWARAMMA Vs. M.CHANDAPPA
December 8, 2022
ESMA TRACTORS Vs. SAT KAMAL PATHAK
August 17, 2022
EXECUTIVE OFFICER Vs. JOINT COLLECTER , MAHABUBNAGAR
November 21, 2022
FATIMA BEGUM Vs. STATE OF TELANGANA
February 3, 2022
FEROZ HUSSAIN Vs. STATE OF ANDHRA PRADESH
October 6, 2022
FEROZ HUSSAIN Vs. STATE OF A.P.
September 6, 2022
FOOD INSPECTOR, MEDAK DISTICT Vs. V. PRABHAKAR
January 6, 2022
G SRINIVAS Vs. STATE OF TELANGANA
December 15, 2022
G. ANIL CHAND Vs. AUTHORIZED OFFICER
January 18, 2022
G. JHANSI Vs. STATE OF TELANGANA
November 24, 2022
G. NIRANJAN REDDY Vs. STATE OF TELANGANA
November 10, 2022
G. RAMESH Vs. STATE OF ANDHRA PRADESH
December 30, 2022
G. SATHYANARAYANA REDDY Vs. MOHD. THAJUDDIN GHOURI
November 17, 2022
G. SURENDER REDDY Vs. G RAM REDDY
November 23, 2022
G. VEERAIAH Vs. STATE OF AP
July 21, 2022
G. VENKATI Vs. STATE OF TELANGANA
October 12, 2022
G. VIJAYA MOHAN REDDY Vs. STATE GOVERNMENT OF ANDHRA PRADESH
February 25, 2022
G. VINOD KUMAR REDDY Vs. G. SUHASINI
September 21, 2022
G. YADAIAH Vs. T.S.R.T.C.
June 17, 2022
G.ARUN KUMAR Vs. AP., MAHESH COOPERATIVE URBAN BANK
August 23, 2022
G.BAKKAIAH Vs. STATE OF TELANGANA
December 30, 2022
G.GYNESHWAR Vs. G.MAHESHWAR
July 6, 2022
G.K. STRIPS PVT. LTD. Vs. STATE OF ANDHRA PRADESH
September 6, 2022
G.KAVITHA Vs. G.MADHUSUDHAN RAO
July 14, 2022
G.MAHESWAR REDDY Vs. STATE OF ANDHRA PRADESH
July 26, 2022
G.RAJAMOULI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
August 8, 2022
G.RAVI Vs. R.VENKATESH
October 14, 2022
G.SATAYANARAYANA Vs. STATE OF ANDHRA PRADESH
April 29, 2022
G.SHANKAR REDDY Vs. REVENUE DIVISIONAL OFFICER, KARIMNAGAR
July 28, 2022
G.SRINIVASA RAO Vs. HIEF SECRETARY AND CHIEF COMMISSIONER OF LAND ADMINISTRATION
October 10, 2022
G.SRIRAMULU Vs. K.VENKATESHWAR
August 10, 2022
G.V. SHIVAJI Vs. STATE OF TELANGANA
August 16, 2022
G.V.ANNA RAO Vs. STATE OF TELANGANA
March 11, 2022
G.VENKATESH Vs. BHARAT PETROLEUM CORPORATION LTD
October 17, 2022
G.VIDYANAND REDDY Vs. STATE OF TELANGANA
December 30, 2022
GADDAGUNTI RAJAPATHI Vs. STATE OF TELANGANA
December 29, 2022
GADDELA SUBBA RAO Vs. STATE OF ANDHRA PRADESH
November 19, 2022
GADEPALLY NAMA LAKSHMI SUMAN Vs. P. NEERAJA
October 17, 2022
GAFOOR KHAN ALIAS GAFOORULLAH KHAN Vs. STATE OF TELANGANA
March 2, 2022
GAGIRI HARI KRISHNA Vs. JASPER INDUSTRIES PRIVATE LIMITED
April 6, 2022
GALADA POWER AND TELECOMMUNICATION LTD. Vs. INDIA TRANSPORT ORGANIZATION
August 8, 2022
GALAXY RUBBER PRODUCTS Vs. V. JANARDHAN RAO
June 14, 2022
GAMPA KRISHNAMURTHY Vs. STATE OF TELANGANA
July 22, 2022
GAMPALA VENKAT REDDY Vs. STATE OF TELANGANA
April 20, 2022
GANDLA GANGARAM Vs. NARSIMULU
October 14, 2022
GANGAPURAM HANUMANTHU REDDY Vs. STATE OF TELANGANA
July 5, 2022
GANGISETTY KRISHNA KISHORE Vs. KALUBURIGI BALA MAHESWARA RAO
April 28, 2022
GANGOTRI ASSOCIATES Vs. PARAMESHWAR DAYAL SHARMA
July 4, 2022
GANGULA NAGARAJU Vs. STATE OF TELANGANA
May 26, 2022
GANTA NARENDER Vs. STATE OF ANDHRA PRADESH
July 7, 2022
GANTA SATVIKA REDDY Vs. STATE OF TELANGANA
October 27, 2022
GANTA SUDHEER KUMAR Vs. T. NAGI REDDY, COMMISSIONER
June 10, 2022
GANTAJI VENKATA HARSHA VARDHAN REDDY Vs. MANDA RAJESHWAR REDDY
September 21, 2022
GARIKAPATI VENKATESWARA RAO Vs. UNION OF INDIA
June 6, 2022
GATLA SRINIVAS Vs. ALE RAJU
November 9, 2022
GAURAV LUBRICANTS PVT LTD. Vs. TAMILNADU MERCANTILE BANK LTD.
October 12, 2022
GAYATRI PROJECTS LIMITED Vs. SREI EQUIPMENT FINANCE LIMITED
June 21, 2022
GENERAL MANAGER, SOUTH CENTRAL RAILWAY Vs. D.K. NARAYANA
February 21, 2022
GEOMETRIX LASER SOLUTIONS PRIVATE LTD. Vs. REGISTRAR OF COMPANIES
June 16, 2022
GINYA BAI Vs. DEPOT MANAGER, APSRTC
July 7, 2022
GIRAVOINA KOMARAIAH Vs. SINGARENI COLLIERIES CO. LTD.
November 15, 2022
GIRIPRASAD REDDY Vs. S RAM REDDY
December 6, 2022
GKR INFRA PROJECTS INDIA PRIVATE LIMITED Vs. STATE OF TELANGANA
July 19, 2022
GLOSTER CABLES LIMITED Vs. FORT GLOSTER INDUSTRIES LIMITED
February 14, 2022
GMR HYDERABAD INTERNATIONAL AIRPORT LIMITED Vs. COMPETITION COMMISSION OF INDIA
October 12, 2022
GONE NARASIMHA REDDY Vs. GONE BALA REDDY
June 10, 2022
GONE NIKHITHA ALIAS SIRISALA RAJANI Vs. STATE OF TELANGANA
April 11, 2022
GOPAL KRISHNA EKAMBE Vs. COMMISSIONER OF ENDOWMENT
April 29, 2022
GORENTLA KISHAN Vs. KANCHA RAMAKKA
April 27, 2022
GOURISHETTY SRINIVAS Vs. STATE OF TELANGANA
July 26, 2022
GOUSIA BEGUM Vs. N.NAGESHWAR RAO
July 27, 2022
GOVERNMENT OF A.P. Vs. GLOBAL SHELTERS PRIVATE LTD
July 25, 2022
GOVERNMENT OF ANDHRA PRADESH Vs. B. ASWATHAMA
July 29, 2022
GOVERNMENT OF ANDHRA PRADESH Vs. V.VASUMATHI REDDY
December 1, 2022
GOVERNMENT OF ANDHRA PRADESH Vs. G. RAMAKRISHNA
February 7, 2022
GOVERNMENT OF ANDHRA PRADESH Vs. U. SHOBHA RANI
February 15, 2022
GOVT. OF ANDHRA PRADESH Vs. THONTA CHUKKAAMMA
April 12, 2022
GREATER HYDERABAD MUNICIPAL CORPORATION Vs. MUZAFFAR ALI KHAN
July 28, 2022
GREATER HYDERABAD MUNICIPAL CORPORATION Vs. REGIONAL P.F. COMMISSIONER-II
April 28, 2022
GUDA MAHENDER Vs. STATE OF TELANGANA
June 30, 2022
GUDEM MAHIPAL REDDY Vs. POTTI CHANDU KUMAR
March 17, 2022
GUDIBANDI VEMA REDDY Vs. GUDIBANDI VENKATA SUBRAMANYA REDDY
September 14, 2022
GUGILLA NARAYANA Vs. DISTRICT COLLECTOR
September 28, 2022
GUGLOTH BHAVANA Vs. STATE OF TELANGANA
November 18, 2022
GULAM MOHAMMED Vs. INSPECTOR OF POLICE
July 26, 2022
GUMMADI SHASHI REKHA Vs. COMMISSIONER, GHMC
June 21, 2022
GUNJA SANDEEP Vs. KANTHAKATLA SHIVANANDA REDDY
June 7, 2022
GUPTA METALLICE POWER LTD Vs. GOVT. OF A.P.
January 4, 2022
GURU BASAIAH Vs. A. RAMESH
June 22, 2022
GUTHIKONDA SADANANDAM Vs. GUTHIKONDA VANI DEVI
March 10, 2022
GUTTE TANAJI Vs. STATE OF ANDHRA PRADESH
December 6, 2022
GUVVALA SWAMY Vs. STATE OF TELANGANA
December 9, 2022
GVK EMRI Vs. EPFO
December 21, 2022
GYNI SRINIVAS Vs. UNION OF INDIA
September 5, 2022
H. SANJAY KUMAR Vs. CANARA BANK
April 27, 2022
HAL EMPLOYEES COOP HOUSNG SOCY LTD Vs. COMMISSIONER, GHMC, HYD
April 25, 2022
HAREESH KOLPURU Vs. STATE OF ANDHRA PRADESH
February 11, 2022
HARSH KUMAR Vs. STATE OF TELANGANA
August 23, 2022
HAZRATH GHOUSEEAZAM WELFARE SOCIETY Vs. STATE OF TELANGANA
August 8, 2022
HDFC ERGO GENERAL INSURANCE COMPANY LTD Vs. SUNKULAMMA
October 19, 2022
HEALTHCARE REFORMS DOCTORS ASSO. Vs. STATE OF TELANGANA
December 6, 2022
HEERA GOLD EXIM LIMITED Vs. UNION OF INDIA
November 3, 2022
HINDUSTAN UNILEVER LIMITED Vs. STATE OF A. P.
February 22, 2022
HINGE MANINDER Vs. AP GRAMEENA VIKAS BANK, REP.BY ITS CHAIRMAN
April 29, 2022
I.SYAM PRASAD REDDY Vs. STATE
November 4, 2022
IBRAHIM SHAREEF Vs. STATE OF TELANGANA
November 4, 2022
IMAMUDDIN Vs. REGIONAL MANAGER
August 8, 2022
IMPRESSIONS ADERTISING AGENCY Vs. HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY
August 3, 2022
INDEN POWER INTERNATIONAL Vs. SRI CHANDAN PANDYA
January 7, 2022
INDIA MEDIA SERVICES PRIVATE LIMITED Vs. SBPL INFRASTRUCTURE LIMITED
June 9, 2022
INDIAN IMMUNOLOGICALS LTD Vs. NARENDRA AGRAWAL
February 25, 2022
INDIAN INSTITUTE OF CHEMICALTECHNOLOGY Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 21, 2022
INDIAN OIL CORPORATION Vs. RELIANCE INDUSTRIES LIMITED
October 31, 2022
INDU PROJECT LTD Vs. NMDC A GOVERNMENT OF INDIA ENTERPRISE
November 4, 2022
ITC LIMITED-INTERNATIONAL BUSINESS HOUSE Vs. WIDE OCEAN SHIPPING SERVICE LTD.
July 29, 2022
IVRCL-NAVAYUGA AND SEW Vs. GOVERNMENT OF ANDHRA PRADESH
March 23, 2022
J. ANIL KUMAR Vs. STATE
March 11, 2022
J. KOTAPPA Vs. STATE OF TELANGANA
June 20, 2022
J. LAXMAIAH Vs. UNION OF INDIA, DEPARTMENT OF ATOMIC ENERGY
October 11, 2022
J. LAXMAIAH Vs. UNION OF INDIA
October 10, 2022
J. MIZNA KHATOON Vs. J. MOIN AHMED KHAN
March 11, 2022
J. SHYAM BABU Vs. J. RAJINI KUMARI
April 29, 2022
J. V. MOHAN Vs. STATE OF TELANGANA
April 6, 2022
J.K.RAJESH SINGH Vs. STATE OF TELANGANA
April 4, 2022
J.M.INDIRA Vs. M/S. JANAPRIYA ENGINEERS
December 28, 2022
J.RAJINI KUMARI Vs. J.SHYAM BABU
June 30, 2022
J.SRINIVASA RAO Vs. UCO BANK
November 25, 2022
JABRI GHOUSE Vs. STATE OF TELANGANA
April 29, 2022
JADHAV SRINIVAS Vs. STATEION HOUSE OFFICER
February 23, 2022
JADI PRASA Vs. STATE OF TELANGANA
November 1, 2022
JAGADISH AGARWAL Vs. STATE OF TELANGANA
October 19, 2022
JAI SANTOSHI MATA REALTORS Vs. RELIANCE HOME FINANCE LTD
February 18, 2022
JAIRAM FIUNDRY PVT. LTD. Vs. STATE OF TELANGANA
September 8, 2022
JAKKA VINOD KUMAR REDDY Vs. A.R. SRINIVAS, DEPUTY COMMISSIONER OF POLICE
June 6, 2022
JAKKIDI NIRMALA Vs. STATE OF TELANGANA
April 7, 2022
JAKKULA SHANKARAIAH Vs. AGGI BHEEMAIAH
March 23, 2022
JAMAKAYALA REVANTH Vs. STATE OF TELANGANA
August 26, 2022
JAMMALAMUDI VIJAYA BHASKAR Vs. ANDHRA PRADESH GRAMEENA VIKAS BANK
June 21, 2022
JAMPALA KAMALAMMA Vs. UNION OF INDIA
April 12, 2022
JANAPALLY ANJILAIAH Vs. STATE OF A.P.
February 8, 2022
JANGATI YELLAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
November 17, 2022
JANGILI SATHAIAH Vs. JANGILI KISHAN RAO
July 20, 2022
JANSET LABS PVT. LTD. Vs. SUDHA ANALYTICALS
August 3, 2022
JILLELA NARENDER REDDY Vs. STATE OF A.P.
November 7, 2022
JITENDER AGARWAL Vs. RADHESHYAM KEDIA
June 13, 2022
JOGI VENKATESH Vs. STATE OF TELANGANA
March 15, 2022
JOGINAPALLY SHILPA Vs. STATE OF TELANGANA
January 25, 2022
JONNAGADDALA SWATHI Vs. L. KARTHIKA CHAKRAVARTHY
April 6, 2022
JOSEPH SRIHARSHA AND MARY INDRAJA EDUCATIONAL SOCIETY Vs. GOVERNMENT OF INDIA
October 20, 2022
JOSHI MADHAVI Vs. UNION OF INDIA
September 13, 2022
JUMMIDI BHETM RAO Vs. STATE OF TELANGANA
April 29, 2022
JUPITER INDUSTRIES Vs. CANARA BANK
February 24, 2022
K. ANAND Vs. STATE OF TELANGANA
August 1, 2022
K. ANAND Vs. STATE OF TELANGANA
December 15, 2022
K. CHAKRADHAR REDDY Vs. STATE OF TELANGANA
April 29, 2022
K. CHANDRA SHEKER REDDY Vs. STATE BANK OF INDIA
July 8, 2022
K. CHANDRASEKHAR RAO Vs. STATE OF TELANGANA
September 20, 2022
K. HANMANTHU Vs. A.P. STATE ROAD TRANSPORT CORPORATION
October 19, 2022
K. HARI KISHAN Vs. BANDA BALRAM
April 7, 2022
K. JAGAPATI REDDY Vs. K. BHASKAR REDDY
June 6, 2022
K. JAI BARATH Vs. UNION OF INDIA
September 26, 2022
K. JITENDER REDDY Vs. DISTRICT MEDICAL AND HEALTH OFFICER
February 17, 2022
K. KUMARASWAMY Vs. REGIONAL MANAGER
November 8, 2022
K. MALLESH Vs. STATE OF TELANGANA
November 22, 2022
K. MANIKAPPA Vs. RANI MEENAKSHI
November 16, 2022
K. MOMIN BAI Vs. M.N. SUBRAMANIAN
January 5, 2022
K. NAGESWARA RAO Vs. SIDDA MURTHY MADHAVA REDDY
October 10, 2022
K. NARASAPPA Vs. STATE OF A.P.
August 22, 2022
K. NARASIMHULU Vs. UNION OF INDIA
October 11, 2022
K. NARASIMHULU Vs. UNION OF INDIA
October 10, 2022
K. PRAMEELA Vs. TSRTC
July 28, 2022
K. RANGA REDDY Vs. STATE OF ANDHRA PRADESH
August 10, 2022
K. ROJA V. ROJA Vs. STATE OF TELANGANA
September 1, 2022
K. SATYANARAUANAN REDDY Vs. P. DAYANAND REDDY
June 20, 2022
K. SAVYA Vs. STATION HOUSE OFFICER
April 21, 2022
K. SRINIVAS VIJAY KUMAR Vs. STATE OF TELANGANA
September 14, 2022
K. SRIRAMULU Vs. M/S. SUNDER STEELS LIMITED
June 17, 2022
K. SUGUNA Vs. VELADRI PULLA
April 27, 2022
K. SURI BABU Vs. U. RAMESH
December 13, 2022
K. SURYANARAYANA Vs. N. JYOTHI
March 17, 2022
K. TRIUPATI Vs. CHIEF GENERAL MANAGER, APNPDCL
August 26, 2022
K. VAMSHI KRISHNA RAO Vs. K. HARI PRASAD RAO
December 20, 2022
K. VARALAKSHMI Vs. E SATYANARAYANA
December 5, 2022
K. VEERESHWAR Vs. STATE OF TELANGANA
March 8, 2022
K. YADAGIRI Vs. STATE OF TELANGANA
September 26, 2022
K. YOSEPH Vs. MUNICIPAL COUNCIL
January 28, 2022
K.ANJAIAH, MOMINPET MANDAL, R.R.DISTRICT Vs. ASST.COMMISSIONER OF PROH EXCISE.,R.R.DISTRICT
May 26, 2022
K.ARUN KUMAR Vs. STATE OF A.P.
September 1, 2022
K.C.M. KUMAR Vs. CH. BUIJI
August 24, 2022
K.CHANDRASHEKAR RAO Vs. STATE OF A.P.
July 29, 2022
K.DAVID Vs. S. SRINIVAS
September 12, 2022
K.DAYANAND Vs. DIRECTOR OF ECONOMICS
July 11, 2022
K.G.KUTTY Vs. RAGHAVENDRA RUBBER INDUSTRIES PVT. LTD
February 2, 2022
K.HANUMANTHA RAO Vs. HIGH COURT OF JUDICATURE AT HYDERABAD
April 19, 2022
K.HANUMANTHA RAO Vs. HIGH COURT OF JUDICATURE
April 18, 2022
K.JAYAMMA Vs. STATE OF TELANGANA
August 4, 2022
K.MAMATHA Vs. STATE OF TELANGANA
October 11, 2022
K.MAN MOHAN REDDY Vs. DIST.COLLECTOR, ADILABAD
November 11, 2022
K.MANASA Vs. BILLAKANTI SUPREETH
September 1, 2022
K.MUTHAIAH Vs. DISTRICT AUDIT OFFICER
November 14, 2022
K.N.R. CONSTRUCTIONS LTD Vs. SUPER HITECH ENGINEERS
August 2, 2022
K.NARENDER Vs. STATE OF TELANGANA
November 9, 2022
K.PRABHU NARAYANA Vs. STATE OF ANDHRA PRADESH
September 8, 2022
K.RAGHUNATHA RAO Vs. STATE OF ANDHRA PRADESH
September 8, 2022
K.RAJA REDDY Vs. STATE OF A.P.
March 16, 2022
K.RAM PRASAD Vs. SUPERINTENDENT OF POLICE
November 22, 2022
K.RAMAKRISHNA REDDY Vs. PULLAGURA SUDHAKAR
October 19, 2022
K.RATTAIAH Vs. STATE OF ANDHRA PRADESH
July 7, 2022
K.RAVINDR REDDY Vs. Y.SHEKAR REDDY
July 26, 2022
K.S. SUBBA RAO Vs. STATE OF TELANGANA
April 6, 2022
K.SANJEEVA REDDY Vs. STATE OF TELANGANA
November 15, 2022
K.SHIVAJI Vs. MAHAREDDY RAM REDDY
January 24, 2022
K.SRIMANNARAYANA Vs. V.AGASTYA SAGAR
January 7, 2022
K.SURESH KAUSHIK Vs. STATE BANK OF HYDERABAD
June 30, 2022
K.UDAY SHEKAR Vs. STATE OF TELANGANA
November 14, 2022
K.V.L.ROHINI Vs. STATE OF TELANGANA
June 17, 2022
K.VASUDHA Vs. STATE OF ANDHRA PRADESH
June 23, 2022
KABBAKULA PADMA Vs. STATE OF TELANGANA
October 17, 2022
KADAMANDA BALAIAH Vs. STATE OF TELANGANA
June 14, 2022
KADIRE SRIKANTH Vs. STATE OF TELANGANA
June 7, 2022
KAKI NARAYANA Vs. STATE OF TELANGANA
November 30, 2022
KAKULAMARRI KALYAN SRINIVASA RAO Vs. CENTRAL BUREAU OF INVESTIGATION
August 23, 2022
KALANGI @ KUMMARI VARSHA Vs. KALANGI DEEPAK
August 8, 2022
KALERU INDRANI Vs. STATE OF TELANGANA
June 17, 2022
KALOJI NARAYANA RAO UNIVERSITY OF HEALTH SCIENCES Vs. DR. DEVENDER BANAVATH
February 2, 2022
KALURI SHIVA SAI TEJA Vs. STATE OF TELANGANA
June 24, 2022
KALVA VIJAYA Vs. STATE OF TELANGANA
January 28, 2022
KALYANI SUMALATHA Vs. STATE OF TELANGANA
March 24, 2022
KAMADHENU ENTERPRISES Vs. ZARA AHMAD
July 29, 2022
KAMBAM VENKATA RAO Vs. CHAIRMAN AND MANAGING DIRECTOR
November 1, 2022
KAMMARI VENKATESH Vs. STATE OF ANDHRA PRADESH
July 22, 2022
KAMPAT PHANI KUMAR Vs. UNION OF INDIA
February 22, 2022
KAMPATI PHANI KUMAR Vs. UNION OF INDIA
August 2, 2022
KANAPARTHY SHYAM SUNDER Vs. STATE OF TELANGANA
July 15, 2022
KANDI BUCHI REDDY Vs. STATE OF TELANGANA
December 2, 2022
KANDUKARI SOMACHARY Vs. STATE OF TELANGANA
July 21, 2022
KANDUKURI MAHESH GOUD Vs. CHIEF SECRETARY TO GOVERNMENT
October 14, 2022
KANDULA GURAVAIAH Vs. BUDDI CHANDRAMOULI
September 14, 2022
KANJULA INDHU PRIYA Vs. STATE OF TELANGANA
December 21, 2022
KANTEPUDI NAGESWAR RAO Vs. THOTAMALLA SUVARNA VIJAYA KUMARI
June 6, 2022
KANUTALA RAVINDER Vs. STATE OF ANDHRA PRADESH
March 4, 2022
KARENGULA SRINIVAS Vs. STATE OF TELANGANA
April 8, 2022
KARIVEDA RAVI Vs. STATE OF ANDHRA PRADESH
August 3, 2022
KARVY STOCK BROKING LIMITED Vs. ADJUDICATING AUTHORITY
August 10, 2022
KASILO NAGA BHUSHANA Vs. AXIS BANK LTD
June 2, 2022
KASUGANTI LAKSHMAN Vs. STATE OF TELANGANA
July 28, 2022
KASUKURTHI JAWAHARLAL NEHRU Vs. STATE OF TELANGANA
December 20, 2022
KATHI SARASWATHI DEVI Vs. STATE OF TELANGANA
March 8, 2022
KATIKE BHEEM SHANKAR Vs. MRS. T.LAXMI
December 20, 2022
KATIKE BHEEM SHANKAR Vs. T.LAXMI
December 20, 2022
KATIKONDA SARITHA Vs. M/ S. GANGA CHARITABLE TRUST
March 14, 2022
KATRAVATH SHIVA Vs. STATE OF TELANGANA
November 19, 2022
KAVATI RAVI Vs. STATE OF TELANGANA
June 20, 2022
KAVERI SEEDS COMPANY LTD Vs. PIONEER OVERSEES CORPORATION
April 18, 2022
KAVVAMPALLY BUDAMMA Vs. MANDAL REVENUE OFFICER
September 2, 2022
KEDARNATH MAHAPATRA Vs. UNION OF INDIA
June 21, 2022
KESARI HANUMAN YUVA SANGATHAN Vs. STATE OF TELANGANA
April 25, 2022
KESHIPEDDI BHARGAV RAJU Vs. STATE OF TELANGANA
January 31, 2022
KHAJA NIZAMUDDIN Vs. UNION OF INDIA
November 1, 2022
KHATIJA Vs. STATE OF TELANGANA
February 23, 2022
KHAZA BEGUM Vs. TOOPU VENKAT REDDY
April 6, 2022
KHODIYAR HARISH KUMAR Vs. STATE OF TELANGANA
December 23, 2022
KILARU APPA RAO Vs. SUNKU PRATHAPA REDDY
June 21, 2022
KIRBY BUILDING SYSTEMS AND STRUCTURES INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER
June 7, 2022
KNR CONSTRUCTIONS LIMITED Vs. SUPER HITECH ENGINEERS AND CONTRACOTS
August 2, 2022
KODURU GOWTHAM REDDY Vs. KODURU MAHESHWAR REDDY
April 13, 2022
KOKKU SANDHYARANI Vs. STATE OF TELANGANA
September 27, 2022
KOLLA RANGA RAO Vs. STATE OF TELANGANA
July 6, 2022
KOLLI RAMI REDDY Vs. STATE OF TELANGANA
September 23, 2022
KOMATIREDDY JANAKIRAM REDDY Vs. STATE OF TELANGANA
February 4, 2022
KOMIRISHETTY SHRAVANI Vs. INDANA GEETHA
July 11, 2022
KOMMALAPATI ANJANEYULU Vs. STATE OF TELANGANA
December 29, 2022
KOMMERA RAMESH Vs. STATE OF TELANGANA
August 26, 2022
KONA SUSHEELA Vs. LAKSHMI CHANDRAKANTHI
June 21, 2022
KONA VBALAMALLAIAH Vs. P.P., HYD.
November 29, 2022
KONDAPALLY SRIDHAR REDDY Vs. RAMESH REDDY MEDA
April 12, 2022
KONYALA KISTAIAH Vs. STATE OF ANDHRA PRADESH
August 26, 2022
KORE RAJ KUMAR Vs. KALE SARAIAH
March 14, 2022
KORE RAJAPPA Vs. M. MALLAMMA
September 6, 2022
KOTESWARA RAO Vs. CHURCH OF SOUTH INDIA TRUST ASSOCIATION
August 4, 2022
KOTHA SRINIVAS Vs. STATE OF A.P.
July 21, 2022
KOTHUR SHOBA Vs. GOVERNMENT OF INDIA
August 25, 2022
KOTLA PARAMESHWARI Vs. K. PERUMALLU
April 28, 2022
KOTLA SRINIVASULU Vs. STATE OF TELANGANA
June 8, 2022
KOTTE RAGHU Vs. STATE OF ANDHRA PRADESH
July 28, 2022
KOTURI MANAVATHA ROY Vs. VICE-CHANCELLOR, OSMANIA UNIVERSITY
May 4, 2022
KOUSHIK GROUP Vs. STATE OF TELANGANA
September 5, 2022
KRISHNA HYDERABAD Vs. T DHANRAJ HYDERABAD
November 24, 2022
KSHITIJ INFRAVENTURES PVT. LTD Vs. KHORSHED SHAPOOR CHENAI
January 7, 2022
KUDUMULA RAMREDDY Vs. STATE OF TELANGANA
July 22, 2022
KUM. RUPA Vs. STATE OF TELANGANA
September 2, 2022
KUNAMALLA PRABHAKAR Vs. STATE OF ANDHRA PRADESH
August 26, 2022
KUNDUR THIRUPATHI REDDY Vs. A. SRAVAN KUMAR
May 26, 2022
KURBUZAY NEELAKANT RAO Vs. SANJAY MANIK RAO
December 21, 2022
KURU VIJAY KUMAR Vs. STATE OF TELANGANA
July 14, 2022
KUTHADI SRINIVAS RAO Vs. STATE OF TELANGANA
December 23, 2022
L. SHAILAJA Vs. STATE OF TELANGANA
June 6, 2022
LAFARGE AGGREGATES CONCRETE Vs. SBC INFRA PROJECTS INDIA
January 7, 2022
LALITHA SRIKRISH Vs. STATE OF TELANGANA
January 17, 2022
LANKADASARI LACHAIAH Vs. LANKADASARI VENKATAKKA
August 3, 2022
LAXMI NARAYANA SRIKISHAN Vs. STATE OF TELANGANA
December 7, 2022
LEBURU ASHOK Vs. UNION OF INDIA
June 17, 2022
LEGEND ESTATES PRIVATE LIMITED Vs. KIRPAL SINGH
June 8, 2022
LINGALA VENKANNA Vs. PALNATI YUGENDHAR
June 15, 2022
LINGAMANENI VENKATA SURYA Vs. STATE OF TELANGANA
November 19, 2022
LOGFRESH BIOTECHNOLOGY PVT. LTD. Vs. STATE OF TELANGANA
January 19, 2022
M. AMARNATH BABU Vs. GOVERNMENT OF ANDHRA PRADESH
June 6, 2022
M. ANAND KUMAR GOUD Vs. STATE OF ANDHRA PRADESH
November 17, 2022
M. ANJAIAH Vs. DIRECTOR
November 15, 2022
M. ANURADHA Vs. PRL SECY, PUBLIC HEALTH MUNICIPAL ENGG.
July 28, 2022
M. CHANDRAIAH Vs. D. VINOD KUMAR
June 8, 2022
M. CHENNA REDDY Vs. SENIOR SUPERINTENDENT OF POST OFFICES
July 25, 2022
M. HARI PRASAD REDDY Vs. AUTHORISED OFFICER, UNION BANK OF INDIA
June 7, 2022
M. HARISH KUMAR Vs. NORTHERN POWER DISTRIBUTION COMPANY OF TELANGANA LTD.
April 28, 2022
M. KIRAN MANOHAR Vs. STATE OF TELANGANA
March 7, 2022
M. LAKSHMI Vs. TELANAGANA STATE ROAD TRANSPORT CORPORATION
March 16, 2022
M. LAXMAIAH Vs. UNION OF INDIA
June 7, 2022
M. NARASIMHA REDDY Vs. T.L. BADRAIAH
June 13, 2022
M. RAGHAVENDER REDDY Vs. B. HARITHA
August 1, 2022
M. RAGHUNANDAN RAO Vs. TELANGANA LEGISLATIVE ASSEMBLY
March 14, 2022
M. SRAVAN KUMAR Vs. JOINT COMMISSIONER ST
December 15, 2022
M. SUCHITRA Vs. SINGI REDDY LAXMI
December 8, 2022
M. VENKATA SEKHAR Vs. GOVERNMENT OF ANDHRA PRADESH
June 22, 2022
M.A. MAHABOOB Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
June 30, 2022
M.A. SALEM Vs. SUPERINTENDENT OF POLICE
November 4, 2022
M.A.K.ASSOCIATES,BUILDERS DEVELOPERS Vs. MOHD.TAUFEEQ AHMED KHAN
August 26, 2022
M.ARUNA VENKAT PRASAD Vs. STATE OF TELANGANA
November 1, 2022
M.BHARAT Vs. STATE OF TELANGANA
September 1, 2022
M.GANGAMMMA Vs. SMT.J.MARIYAMMA
December 16, 2022
M.JANARDHAN REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
March 10, 2022
M.JAYANTHI Vs. B.ARJUN REDDY
August 10, 2022
M.KIRAN BABU Vs. STATE OF TELANGANA
December 20, 2022
M.KRUPAKAR Vs. REGIONAL MANAGER, CENTRAL BANK OF INDIA
September 1, 2022
M.NARAYANA Vs. STATE OF A.P.
July 13, 2022
M.RAJENDER Vs. HIGH COURT OF TELANGANA
February 2, 2022
M.RAMESH Vs. STATE OF TELANGANA
December 9, 2022
M.RAVINDER RAO Vs. GOVERNMENT OF A.P.
April 8, 2022
M.S PRABHAKAR Vs. STATE BANK OF INDIA
July 28, 2022
M.S.R. ENTERPRISES Vs. POOJA ENTERPRISES
April 28, 2022
M/S MAHESHWARI MEDICAL AND GENERA STORE Vs. STATE OF TELANGANA
March 22, 2022
M/S NECX PVT. LTD. Vs. UNION BANK OF INDIA
February 9, 2022
M/S PRIME PROPERTIES Vs. ALAM KHAN
April 7, 2022
M/S. ALMELO PRIVATE LIMITED Vs. UNION OF INDIA
June 17, 2022
M/S. BACKBONE PROJECTS Vs. AIRPORTS AUTHORITY OF INDIA
April 18, 2022
M/S. BHAGGYA LAXMI ENTERPRISES Vs. UCO BANK
May 26, 2022
M/S. BPR INFRASTRUCTURE LIMITED Vs. M/S. RITES LTD.
June 8, 2022
M/S. DHANALAXMI TRADING COMPANY Vs. STATE OF TELANGANA
April 25, 2022
M/S. GENIUS HIGH SCHOOL Vs. STATE OF TELANGANA
August 4, 2022
M/S. GUARDIAN SECURITY SERVICES Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 4, 2022
M/S. JAISWAL AUTO GAS Vs. M/S. SHV ENERGY PVT. LTD.
July 15, 2022
M/S. KAMADHENU AND COMPANY Vs. STATE OF TELANGANA
June 9, 2022
M/S. KESARI HANUMAN YUVA Vs. STATE OF TELANGANA
April 25, 2022
M/S. MS AGARWAL FOUNDRIES PRIVATE LIMITED Vs. UNION OF INDIA
July 1, 2022
M/S. OSMED FORMULATIONS PVT. LTD. Vs. STATE OF TELANGANA
August 2, 2022
M/S. PRIME PROPERTIES A PARTNERSHIP FIRM Vs. PILLI MALLAIAH
January 31, 2022
M/S. PRIYARAJAI FIBERS LTD. Vs. M/S. Z K CONTAIERS
August 2, 2022
M/S. R.K.DISTILLERIES PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER
January 28, 2022
M/S. SHREE KEDARNATH SUGAR AGRO PRODUCTS LTD Vs. STATE OF TELANGANA
June 7, 2022
M/S. SRI SAIRAM CONSTRUCTIONS Vs. STATE OF ANDHRA PRADESH
March 3, 2022
M/S. THE AGA KHAN ACADEMY Vs. ASSISTANT P.F. COMMISSIONER
June 6, 2022
M/S. USV PRIVATE LIMITED FORMERLY USV LIMITED Vs. STATE OF TELANGANA
June 7, 2022
M/S. VEERASHAIV AVIDYA VARDAK SANGH Vs. K.V.L. ANAND
January 28, 2022
M/S.GOPAL ROLLER FLOUR MILLS Vs. BHAGWAN TRADERS
April 29, 2022
MACHARLA RAMESH Vs. STATE OF TELENGANA
April 18, 2022
MADDIREDDY JANARDHAN Vs. NASEEM KHATUN
August 11, 2022
MADDULA AKSHATHA LAKSHMI Vs. STATE OF TELANGANA
December 8, 2022
MADDURI DEVENDRA Vs. STATE OF TELANGANA
December 6, 2022
MADEENAM RAJU Vs. B, SAINATH
July 25, 2022
MADGAL SRIHARI Vs. BANDARI KRISHNA
March 15, 2022
MADHU KONERU Vs. DIRECTORATE OF ENFORCEMENT
July 11, 2022
MADIRAJU RADHA KRISHNA RAO Vs. LAND ACQUISITION OFFICE
April 1, 2022
MADUPU ENTERPRISES PRIVATE LIMITED Vs. B.SURYANARAYANA MURTHY
August 8, 2022
MAGMA HDI GENERAL INSURANCE CO LTD Vs. KANNAVENIKANNABOINA MALLAVVA
July 4, 2022
MAHABUBNAGAR DISTRICT PALAMOORI MIGRANT LABOUR UNION Vs. STATE OF TELANGANA
June 15, 2022
MAHESHWARI MEDICAL AND GENERAL STORE Vs. STATE OF TELANGANA
August 8, 2022
MAJUMDAR AZITH BAJI Vs. STATE OF TELANGANA
November 19, 2022
MALLADA K. SRI RAM Vs. STATE OF TELANGANA
January 25, 2022
MALOTH CHITTEMMA Vs. MANAGING DIRECTOR
August 23, 2022
MALOTH NARENDER Vs. STATE OF TELANGANA
April 26, 2022
MALYALA SUJATHA Vs. STATE OF TELANGANA
September 6, 2022
MAMIDI RAMULU Vs. STATE OF TELANGANA
August 1, 2022
MANAGEMENT OF BHAGWAN MAHAVEER HOSPITAL Vs. CHAIRMAN, INDUSTRIAL TRIBUNAL
December 6, 2022
MANAGEMENT OF METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. UNION OF WATER SUPPLY AND SEWERAGE BOARD EMPLOYEES
January 27, 2022
MANAGING DIRECTOR Vs. GODA RAM BAI
July 28, 2022
MANAGING DIRECTOR Vs. STATE OF TELANGANA
December 22, 2022
MANDALA MURALI Vs. STATE OF A.P.
February 11, 2022
MANE SHESHRAO Vs. VICE CHANCELLOR
June 6, 2022
MANIPATI LINGAM Vs. STATE OF TELANGANA
December 6, 2022
MANIZA JUMABHOY Vs. KARIM NAWAZ ALLADIN
February 7, 2022
MANIZA JUMABHOY Vs. AHMED NAWAZ ALLADDIN
June 14, 2022
MANJUSRI BURGUL Vs. DR.KONAPPA S.KUNTUMALLA
April 21, 2022
MANNEM VENKAT RAMANA Vs. STATE OF TELANGANA
October 29, 2022
MANTURI SHASHI KUMAR Vs. DIRECTOR
October 17, 2022
MARATHA RAHUL RAO RAHUL Vs. STATE OF TELANGANA
December 29, 2022
MARATI JAMUNA BAI Vs. JUNUTHULA JANARDHAN REDDY
August 3, 2022
MARENNAGARI VISHVANATHAM Vs. RAJANAGARAM RAMAKRISHNA
August 11, 2022
MAREPALLY VENKANNA Vs. STATE OF ANDHRA PRADESH
August 25, 2022
MARLA LAXMI Vs. V.PRABHAKAR
February 1, 2022
MARPALLY RAMREDDY Vs. MARPALLY JYOTHI
September 21, 2022
MARUTHI CORPORATION LIMITED Vs. SICOM LIMITED
July 26, 2022
MARUTHI GINNING AND PRESSING FACTORY Vs. RECOVERY OFFICER, DEBTS RECOVERY TRIBUNAL-II
July 1, 2022
MASIPEDDY RAJAIAH Vs. BATHINI MOGILI
December 8, 2022
MATTA RAJA REDDY Vs. STATE OF TELANGANA
October 20, 2022
MATTA RAJA REDDY Vs. STATE OF TELANGANA
July 26, 2022
MATURI SUMAN Vs. STATE OF TELANAGNA
April 29, 2022
MAYURI NAGAR WEL. ASSN. Vs. STATE
June 23, 2022
MBK DEVELOPERS Vs. STATE OF TELANGANA
August 11, 2022
MD. ABDUL MUQEET AMAN Vs. STATE OF TELANGANA
March 8, 2022
MD. AFROZ BAIG Vs. STATE BANK OF INDIA
September 19, 2022
MD. AMIR AHMED Vs. A.P. STATE WAKF TRIBUNAL
March 2, 2022
MD. EBADULLA KHAN Vs. LIFE INSURANCE CORPORATION OF INDIA LIMITED
July 22, 2022
MD. RIZWAN ARFATH Vs. STATE OF TELANGANA
November 16, 2022
MD. SARWAR Vs. MD. CHAND MIYA
June 8, 2022
MD.AZEEMODDIN Vs. BASHETTY SAROJA
February 9, 2022
MEDIPALLY BHARATH KUMAR REDDY Vs. STATE OF TELANGANA
November 21, 2022
MEKALA BIXAPATHI BUCHAIAH Vs. STATE OF TELANGANA
August 4, 2022
MEKALA LAKSHMAIAH Vs. GOVERNMENT OF INDIA, MINISTRY OF HOME
July 8, 2022
MEKALA SHIVA Vs. STATE OF TELANGANA
June 30, 2022
METHUKU VENTURES LTD. Vs. STATE OF TELANGANA
February 1, 2022
METTU KRISHNA REDDY Vs. STATE OF TELANGANA
January 21, 2022
METUKU JANARDHAN Vs. CHIDRA UMA MAHESWAR RAO
July 21, 2022
MICRO SYSTEMS AND SERVICES SOLE PROPRIETORSHIP Vs. UNION OF INDIA
September 5, 2022
MIDDELA SRIKANTHA CHARY Vs. STATE OF TELANGANA
June 21, 2022
MIR MOHSIN MOHIUDDIN ALI KHAN Vs. MOHD. JANI
March 29, 2022
MIRZA GHOUSIA Vs. STATE OF TELANGANA
October 19, 2022
MIRZA IBRAHIM BAIG Vs. STATE OF TELANGANA
April 26, 2022
MOGURAM KANAKAIAH Vs. STATE OF A.P
August 2, 2022
MOHAMED ABDUL NAYEEM ZAKEE Vs. STATE OF TELENGANA
January 19, 2022
MOHAMMAD ABDUL MOHAIMIN Vs. STATE OF TELANGANA
October 21, 2022
MOHAMMAD FAREED PASHA Vs. STATE OF TELANGANA
November 22, 2022
MOHAMMAD RAFIUDDIN Vs. PRIDE INDIA AVENUES PVT LTD
July 4, 2022
MOHAMMAD ZIYAODDIN Vs. UNION OF INDIA
August 25, 2022
MOHAMMED ABDUL AHAD Vs. STATE TELANGANA
November 28, 2022
MOHAMMED ABDUL MAJAR Vs. UNION OF INDIA
May 5, 2022
MOHAMMED AMJAD Vs. STATE OF TELANGANA
March 16, 2022
MOHAMMED ANSER JALEEL Vs. STATE OF TELANGANA
June 23, 2022
MOHAMMED BARKATH ALI Vs. STATE OF TELANGANA
September 13, 2022
MOHAMMED DANISH KHAN Vs. STATE OF TALENGANA
June 21, 2022
MOHAMMED FAROOQ ALI KHAN Vs. STATE OF TELANGANA
November 8, 2022
MOHAMMED GUFRAN RABBANI Vs. STATE OF TELANGANA
February 10, 2022
MOHAMMED IMMAD ULLAH KHAN Vs. UNION OF INDIA
August 8, 2022
MOHAMMED JAHANGIR SAHEB Vs. MOHAMED DAWOOD
August 2, 2022
MOHAMMED MAHABOOB ALI KHAN Vs. K. ADINARAYANA
July 20, 2022
MOHAMMED MOIZ HUSSAIN Vs. STATE OF TELANGANA
September 1, 2022
MOHAMMED MUJTABA ALI Vs. MOHAMMED MURTAZA ALI
June 10, 2022
MOHAMMED MUSTAFA Vs. STATE OF TELANGANA
April 6, 2022
MOHAMMED QAYYUM Vs. P. MADANMOHAN
November 4, 2022
MOHAMMED QURESHI Vs. STATE OF TELANGANA
June 28, 2022
MOHAMMED SAMI ULLAH QURESHI Vs. GOVERNMENT OF TELANGANA
March 23, 2022
MOHD ABDUS SALEEM Vs. KHAIRUNNISA GOUHER
September 19, 2022
MOHD BIN SALAM Vs. STATE OF TELANGANA
October 31, 2022
MOHD IRFAN KHAN Vs. STATE OF TELANGANA
September 27, 2022
MOHD MAHABOOB KHAN Vs. STATE OF ANDHRA PRADESH
March 14, 2022
MOHD. ABDUL AZEEM Vs. STATE OF A.P.
July 7, 2022
MOHD. ABDUL AZIZ Vs. MANAGING COMMITTEE, MASJID-E-SULTAN BAGH
November 28, 2022
MOHD. ALI IQBAL MIYA MOHAMMED YOUSUF Vs. STATE OF TELANGANA
June 21, 2022
MOHD. ASLAM Vs. UNION OF INDIA
November 1, 2022
MOHD. FAYAZUDDIN Vs. STATE OF TELANGANA
September 8, 2022
MOHD. IBRAHIM Vs. STATE OF TELANGANA
January 21, 2022
MOHD. IQBAL ALI Vs. SYED SHAH JAFFAR HUSSAIN
April 25, 2022
MOHD. ISHAQ ANSARI Vs. STATE OF A.P.
November 10, 2022
MOHD. JAHANGIR Vs. STATE OF TELANGANA
March 25, 2022
MOHD. JAHANGIR Vs. STATE OF TELANGANA
July 5, 2022
MOHD. KHASIM KHASIM Vs. STATE
July 7, 2022
MOHD. MAJEED Vs. STATE OF TELANGANA
March 24, 2022
MOHD. MOINUDDIN Vs. S. SHANKARAIAH
June 8, 2022
MOHD. MOIZUDDIN SIDDIQUI Vs. MOHD. FAKHRUDDIN SIDDIQUI
April 20, 2022
MOHD. NIZAMUDDIN Vs. SYED JHAHANGIR HUSSAIN
September 2, 2022
MOHD. RAFIUDDIN Vs. MUMTAZ YARUD DOWLA
December 1, 2022
MOHD. RIZSRAN ALI Vs. STATE OF TELANGANA
October 14, 2022
MOHD. SALEEM GANDHI Vs. K. PADMAVATHI
August 25, 2022
MOHD. SYED BIN MUBARAK Vs. APSRTC
December 2, 2022
MOHD. SYED BIN MUBARAK Vs. A.P.S.R.T.C
November 2, 2022
MOHD.ABDULMUNEEM Vs. SHAHANAZ SULTANA
September 6, 2022
MOHD.KHAZA KHALEEMUDDIN Vs. MOHD.KHAZA FAKRUDDIN
November 29, 2022
MOHD.RAFIQUE MITHA BHATIYA Vs. STATE OF TELANGANA
April 4, 2022
MORNING WALKER ASSOCIATION Vs. GOVERNMENT OF A.P.
November 3, 2022
MOTI BAI Vs. MAGAN LAL
February 25, 2022
MOTTE PUNNAM RAJU Vs. DONTHA KRISHNA
October 21, 2022
MR. Y.S. JAGAN MOHAN REDDY Vs. CENTRAL BUREAU OF INVESTIGATION
August 26, 2022
MRS. ANITA HARI Vs. STATE OF TELANGANA
December 6, 2022
MRS. C. ANURADHA Vs. STATE OF A.P.
September 7, 2022
MRS. KOPPALA YASODHA Vs. AXIS BANK LTD
June 2, 2022
MULLI SOWMYA Vs. STATE OF TELANGANA
February 22, 2022
MURALIDHAR SINGH Vs. DISTRICT COLLECTOR, HYDERABAD DISTRICT
June 6, 2022
MURARI PAVANI Vs. STATE OF TELANGANA
November 9, 2022
MURTUZA Vs. BAQUER ALI
December 7, 2022
MUSTAFA OMER MISRI Vs. STATE OF ANDHRA PRADESH
December 30, 2022
MYLAN LABORATORIES LTD. Vs. ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX
January 4, 2022
N. KISHORE KUMAR Vs. INDIAN OIL CORPORATION LIMITED
October 26, 2022
N. NISHANTH REDDY Vs. STATE OF TELANGANA
January 31, 2022
N. SUREKHA Vs. STATE OF TELANGANA
July 25, 2022
N.HANUMANTHU Vs. STATE OF ANDHRA PRADESH
August 2, 2022
N.JAYASRI Vs. STATE OF TELANGANA
January 3, 2022
N.K. NAIK Vs. APSRTC
November 8, 2022
N.KRISHNA Vs. MANAGING DIRECTOR
November 9, 2022
N.RAJENDRA PRASAD Vs. STATE OF ANDHRA PRADESH
September 20, 2022
N.RAJU Vs. DIRECTOR GENERAL OF POLICE
December 6, 2022
N.RAMA RAO Vs. UNION OF INDIA
October 18, 2022
N.RAMULU Vs. DEPOT MANAGER
November 8, 2022
N.V. SUBBARAYUDU Vs. MYSORE POLYMERS AND RUBBER PRODUCTS LTD.
January 5, 2022
N.VIJAYA LAKSHMI Vs. N.SUJATHA
September 2, 2022
NADHI BIO PRODUCTS PVT LTD Vs. STATE OF TELANGANA
September 12, 2022
NAGAMANI Vs. BALAMANI
October 19, 2022
NAGANDLA SESHAMMA Vs. STATE OF TELANGANA
November 10, 2022
NAGARJUNA NAGAR WELFARE ASSOCIATION Vs. STATE OF TELANGANA
April 1, 2022
NAGUBANDI PULLAIAH Vs. MADHURI SRINIVAS RAO
October 11, 2022
NAIK ARAVIND KUMAR Vs. Y. SUDHAKAR REDDY
April 22, 2022
NALIN VENKAT KISHORE KUMAR Vs. FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA
January 19, 2022
NALLA SRINVIAS REDDY Vs. STATE OF TELANGANA
July 14, 2022
NALLA SRINVIAS REDDY Vs. STATE OF TELANGANA
November 17, 2022
NANDAMURI SATYANARAYANA Vs. STATE OF TELANGANA
April 12, 2022
NARESH THAPAR Vs. CH. SAILU
October 13, 2022
NARIGA RAJ KUMAR Vs. STATE OF ANDHRA PRADESH
November 4, 2022
NARRA VIJAYA Vs. STATE OF TELANGANA
December 21, 2022
NARSIMHA REDDY Vs. STATE OF ANDHRA PRADESH
August 26, 2022
NARSIMHA REDDY Vs. JYOTHI SEEDS
July 5, 2022
NASREEN SULTANA Vs. STATE OF TELANGANA
February 18, 2022
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. G. NARSING RAO
April 22, 2022
NATIONAL INSTITUTE OF TECHNOLOGY Vs. CHANDRA MOHAN ANDUGULA
February 8, 2022
NATIONAL INSURANCE CO. LTD Vs. BANDA AMRUTHA REDDY
February 2, 2022
NATIONAL INSURANCE CO. LTD Vs. NARSURI SUDARSHAN RAO
March 10, 2022
NATIONAL INSURANCE CO. LTD. Vs. JADA MUTHYALI
March 10, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. GODDETI ANNAPOORNA
January 24, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. VELPULA RAJESWARI
February 10, 2022
NATIONAL STOCK EXCHANGE OF INDIA LIMITED Vs. STATE OF TELANGANA
April 12, 2022
NAVEEN KUMAR CHINTHAPANDU Vs. STATE OF TELANGANA
November 1, 2022
NAVEEN P MALVAY Vs. SAMSKRUTHI SHELTERS
June 21, 2022
NAVNEETA STEELS PRIVATE LIMITED Vs. STATE BANK OF LNDIA
October 18, 2022
NAWAB SYED MOHAMMED ALI KHAN Vs. STATE OF TELANGANA
July 11, 2022
NCC VIZAG URBAN INFRASTRUCTURE LIMITED Vs. M/S. MATUSUDO INDUSTRIES
April 19, 2022
NEELA SATYANARAYANA Vs. R. SUBRAHMANYAM
April 4, 2022
NEKKANTI VENKATA RAO Vs. JAKKA VINOD KUMAR REDDY
June 6, 2022
NEOPRIDE PHARMACEUTICALS LTD. Vs. ADJUDICATING AUTHORITY
September 13, 2022
NEW INDIA ASSURANCE CO LTD Vs. SHAHAZADI BEGUM
June 10, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. RAMAVATH BASHYA
March 8, 2022
NEW INDIA ASSURANCE COM. LTD Vs. PADALA LINGA GOUD
April 28, 2022
NEW INDIA ASSURANCE COMPANY Vs. SRI BHUKYA HUMBA
April 1, 2022
NEW INDIA ASSURANCE COMPANY LIMITED Vs. A BRAHMANANDAM
October 19, 2022
NEW INDIA ASSURANCE COMPANY LIMITED Vs. USHAM MANEMMA
March 14, 2022
NEW JAI HIND COLONY WELFARE SOCIETY Vs. MOHAMMED JEELANI
December 20, 2022
NIMMALA SAMANITA Vs. STATE OF TELANGANA
March 24, 2022
NIMMALA SAMANITA Vs. STATE OF TELANGANA
June 14, 2022
NIPRO MEDICAL INDIA PVT. LTD. Vs. BRS HEALTH AND RESEARCH INSTITUTE PVT. LTD.
August 26, 2022
NIRMALA INFRA PROJECTS INDIA LIMITED Vs. STATE OF TELANGANA
October 20, 2022
NIRMALA JACOB Vs. STATE OF TELANGANA
December 22, 2022
NOOKALA VENKATESWARLU DIED Vs. UNION OF INDIA
April 12, 2022
NUNE SRINIVAS Vs. STATE OF TELANGANA
December 15, 2022
ONDI SATYANARAYANA SATTIBABU Vs. CARGO CARRIERS
December 5, 2022
ORIENTAL INSURANCE COMPANY LIMITED Vs. AKULA NARAYANA
June 8, 2022
ORSU NAGESH Vs. STATE OF TELANGANA
April 13, 2022
ORUGANTI RAMULU Vs. P. RAVINDAR GOUD
November 24, 2022
ORUSUNNISSA BEGUM Vs. INCOME TAX OFFICER
August 4, 2022
P KRISHNA MURTHY Vs. LAND ACQUISITION OFFICER
September 28, 2022
P PARVATHI Vs. PATHLOTH MANGAMMA
July 7, 2022
P V G SRINIVASA RAO Vs. STATE OF TS
September 19, 2022
P. JAIPAL REDDY Vs. STATE OF AP
November 7, 2022
P. LAKSHMANA CHARY Vs. STATE
August 17, 2022
P. RAJESHWARI Vs. STATE OF A.P.
July 14, 2022
P. RAMA DEVI Vs. M. SEETA
April 12, 2022
P. RAMASESHU Vs. A.P. SOCIAL WELFARE RESIDENTIAL EDUCATIONAL
March 8, 2022
P. RAMBABU Vs. STATE OF TELANGANA
January 24, 2022
P. RAVINDRANATH Vs. GOVT. OF A.P.
April 21, 2022
P. SARITHA Vs. PEREM SRINIVAS
January 4, 2022
P. SRINIVAS Vs. A.P.D.D.C. LTD.
September 26, 2022
P. SRINIVAS VIJAY Vs. STATE
August 30, 2022
P. SUBBA RAO Vs. HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY
November 17, 2022
P. SUNITHA BAI Vs. STATE OF TELANGANA
November 8, 2022
P. V. BHASKAR RAO Vs. INDIAN BANK
February 7, 2022
P. VENKATA RAMANA Vs. STATE OF TELANGANA
October 27, 2022
P. VENKATA RAVI KISHORE Vs. JMR DEVELOPERS PVT. LTD.
June 10, 2022
P.ANJI REDDY Vs. PRINCIPAL SECRETARY
December 19, 2022
P.KRISHNA PRAVEEN Vs. STATE OF TELANGANA
April 22, 2022
P.LAXMAMMA Vs. STATE OF TELANGANA
November 24, 2022
P.PRAVEEN KUMAR Vs. STATE OF TELANGANA
November 8, 2022
P.PRAVEEN KUMAR Vs. STATE OF TELANGANA
December 20, 2022
P.RAGHU Vs. P.SUKANYA
October 17, 2022
P.SANJEEVA REDDY Vs. P.LAKSHMI DEVI
August 2, 2022
P.SHANTHA Vs. P. T. VIKRAM
November 2, 2022
P.V.RAGHAVULU Vs. P.LAXMAIAH
December 20, 2022
P.VASUKI Vs. STATE OF TELANGANA
November 15, 2022
P.VIKRAM DEVA REDDY Vs. STATE
January 28, 2022
PACHIPULUSU SURESH Vs. C. CHANDRAMMA
June 16, 2022
PADALA SRINIVASA REDDY Vs. MARY CHACKO DIED AS PER LRS
January 3, 2022
PAGILLA NAGESHWARA RAO Vs. STATE OF TELANGANA
March 8, 2022
PAGILLA VENKANNA Vs. ANIMOLLA HUSSAIN DIED
November 2, 2022
PAKALA SATYANARAYANA RAO Vs. STATE OF TELANGANA
December 23, 2022
PALEPU BHARAT BABU Vs. PALLEBOINA SHANKAR
November 1, 2022
PALLEBOINA NEELADRI Vs. STATE OF A.P.
October 19, 2022
PALLERLA RAMESH Vs. ANDHRA BANK
April 18, 2022
PALLERLA RAMESH \ K.RAMASWAMY Vs. STATE OF TELANGANA
April 18, 2022
PANADI GANGARAM Vs. STATE OF TELANGANA
December 20, 2022
PANDI PRAKASA RAO Vs. STATE OF TELANGANA
September 5, 2022
PANJA V.S.K. HARSA MURTHY Vs. P. LAKSHMI
June 22, 2022
PANNEERU MOHAN RAJU CHANDRA MOHAN Vs. STATE OF TELANGANA
February 7, 2022
PARAMJEET SINGH Vs. LOYOLA EDUCATIONAL SOCIETY
April 1, 2022
PARAS COLLINS DISTILLERIES PVT. LTD. Vs. STATE OF ANDRA PRADESH
September 8, 2022
PARVEEN BEGUM Vs. HIGH COURT OF A.P.
February 17, 2022
PASANOLI PRABAKAR Vs. M/S. TATA PRESS LTD.,
January 4, 2022
PASULADI RAMESH Vs. STATE OF A.P.
August 11, 2022
PATIL BHUMA REDDY Vs. PATIL SOMANNA
November 8, 2022
PATSAMATLA RANGA RAJU Vs. SHANMUKHA PRASAD YELAMANCHII
January 5, 2022
PAVAN KUMAR AGGARWAL Vs. G.RAJ KUMARI
November 22, 2022
PAWAN MALHAN Vs. STATE OF TELANGANA
August 1, 2022
PEDDA KAPU NARSI REDDY Vs. LAND ACQUISITION OFFICER
September 2, 2022
PEDDAPALLY PADMAVATHI Vs. THOGARI RENUKA
November 21, 2022
PENDEKATLA YAKAIAH Vs. V.ANJAN KUMAR
June 7, 2022
PEPSICO INC Vs. MAGFAST BEVERAGES
October 26, 2022
PERVEZ MOHAMMAD ABDULPARVEZ MOHAMMAD ABDUL Vs. UNION OF INDIA
October 26, 2022
PFIZER LIMITED Vs. STATE OF TELANGANA
October 19, 2022
PIDATHALA PRUDVI UPADYAYA Vs. STATE OF TELANGANA
December 27, 2022
PILLENDLA SARITHA Vs. STATE OF TELANGANA
September 7, 2022
PILLI SAMBASIVA RAO Vs. STATE OF TELANGANA
April 12, 2022
PINGILI PRASAD RAO Vs. PINGILI VIDYA SANKAR GOKUL
June 28, 2022
PINNAMA RAJU SANTOSH KUMAR Vs. STATE OF TELANGANA
November 16, 2022
PODURI RANJITH Vs. STATE OF TELENGANA
April 18, 2022
POLADI RAMANA RAO Vs. STATE OF TELANGANA
August 8, 2022
PONNAM ANOOP KUMAR Vs. STATE OF TELANGANA
February 18, 2022
POORNIMA SHREE Vs. CHAMAN KUMAR
April 25, 2022
POOSA MANASA Vs. STATE OF TELANGANA
May 19, 2022
PR. COMMISSIONER OF INCOME TAX-2 Vs. GJ TRADING PVT LTD
September 5, 2022
PRAKSASH SINGH Vs. UNION OF INDIA
June 6, 2022
PRAMILA BAI Vs. E.RUKMINI BAI
August 26, 2022
PREM SINGH RATHORE Vs. T.RAIA SINOH
March 11, 2022
PRESIDENT, HEALTHCARE REFORMS DOCTORS ASSN., HYD ANOTHER Vs. SPL CHIEF SECY, HEALTH, MEDICAL FAMILY WELF DEPT, HYD 4
January 19, 2022
PROF. GADDAM LAXMAN Vs. STATE OF TELANGANA
January 3, 2022
PROJECT DIRECTOR, DISTRICT RURAL DEVELOPMENT AGENCY Vs. MD.FAYYAZ QUADRI
November 17, 2022
PULIMAMIDI SHASHIDHAR REDDY Vs. STATE OF TELANGANA
September 20, 2022
PUSALA VENKAT REDDY Vs. PUSALA SANGA REDDY
August 24, 2022
PUSHPALATHA Vs. K.MURALI KRISHNA MURALIDHAR
January 24, 2022
R. CHINNA PEDDANNA, S/O. GANGARAM Vs. DISTRICT COLLECTOR
September 20, 2022
R. RAGHAVENDER RAO Vs. STATE OF TELANGANA
February 1, 2022
R. RAJESH KUMAR Vs. STATE OF TELANGANA
June 14, 2022
R. SUDARSHAN REDDY Vs. GURRALA VIJITHA
June 30, 2022
R.A. DAYANAND Vs. ASHOKA CHAMBERS OWNERS ASSOCIATION
October 20, 2022
R.JAYA LAKSHMI Vs. STATE OF TELANGANA
October 13, 2022
R.RAGHURAM REDDY Vs. TELANGANA STATE DISASTER RESPONSE AND FIRE SERVICES DEPARTMENT
December 20, 2022
R.SATYANARAYANA Vs. R. LAKSHMI NARASAMMA
November 30, 2022
R.SRIRAM KUMAR Vs. ANIL LAKHWANI
March 17, 2022
R.VENKATESH Vs. K.CHANDRA PRAKASH
August 3, 2022
R.VIMALA DEVI Vs. STATE OF A.P.
June 7, 2022
RADHA BAI Vs. DY. C.T.O. HYDERABAD
November 22, 2022
RADHIKA Vs. ENGINEER IN CHIEF RB ADMINISTRATION
July 28, 2022
RAGAM RAMA KRISHNA Vs. STATE OF TELENGANA
July 29, 2022
RAGHUNATH SINGH Vs. BRICMOR INFRA PROJECTS PRIVATE LIMITED,
October 17, 2022
RAGYA BEE Vs. M/S. PS.R. CONSTRUCTIONS
January 27, 2022
RAJESH JHALANI Vs. STATE OF ANDHRA PRADESH
January 7, 2022
RAJINI CHAOUDARY Vs. STATE OF TELANGANA
April 29, 2022
RAJKAMAL ELECTRONICS PRIVATE LIMITED Vs. SONY INDIA PVT. LTD
October 27, 2022
RAKSHITHA HOSPITAL Vs. K.BADRINATH
October 20, 2022
RAM KRISHAN MUDHOLKAR Vs. STATE OF ANDHRA PRADESH
February 21, 2022
RAM SWAROOP AGARWAL Vs. STATE OF TELANGANA
October 20, 2022
RAMA LACE INDUSTRIES Vs. CHIEF CONTROLLING REVENUE
April 21, 2022
RAMAKRISHNAIAH Vs. P. PRAKASH RAO
June 8, 2022
RAMESH GAIKWAD Vs. LALITHA SRIKRISH
January 27, 2022
RAMREDDY NALLA Vs. STATE OF TELANANA
November 17, 2022
RAPOLU SHOBHA Vs. STATE OF TELANGANA
September 13, 2022
RASHMI METALIKS LIMITED Vs. TECHNO UNIQUE INFRATECH PVT. LTD
June 6, 2022
RASULA MUKUNDA RAO Vs. STATE OF TELANGANA
April 22, 2022
RATANLAL Vs. SMT. DEVARAPALLI INDIRA
November 2, 2022
RATHOD SUREKHA BAI Vs. STATE OF TELANGANA
November 10, 2022
RAVI KUMAR PANASA Vs. UNION OF INDIA
April 18, 2022
RAVI TIRUMALA Vs. STATE OF TELANGANA
September 16, 2022
RAVINDER RAO Vs. GOVERNMENT OF A.P.
April 8, 2022
RAVINDER REDDY Vs. STATE OF TELANGANA
December 9, 2022
RAVIPATI PRABHAKAR RAO PRABHAKAR RAO Vs. STATE OF TELANGANA
March 17, 2022
RAYS TECHNOLOGIES INDIA PVT LTD Vs. INDIAN BANK
September 15, 2022
RAZAK Vs. STATE OF TELANGANA
December 19, 2022
RAZIA BEE Vs. DISTRICT COLLECTOR PANCHAYATS
July 27, 2022
REGIONAL MANAGER Vs. P.NARASIMHA REDDY
August 24, 2022
REGIONAL PROVIDENT FUND COMMISSIONER, BARKATPURA, HYD. Vs. B. VIJAYA KUMAR
October 17, 2022
REGISTRAR Vs. DR. G. USHA LAVANYA
January 31, 2022
REGL. MNGR. CENTTRAL BANK OF INDIA WARANG Vs. KATARAM NARASAIAH WARANGAL
November 24, 2022
REGMA CERAMICS LTD Vs. ANOOB M.P.
October 20, 2022
RELIANCE GENERAL INSURANCE CO.LTD. Vs. K. NAGENDER
September 1, 2022
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. AMMA NIKHIL
July 5, 2022
RETURNING OFFICER Vs. PATHIREDDY RAJESHWAR REDDY
December 30, 2022
RIZWANA BEGUM Vs. STATE OF TELANGANA
May 5, 2022
RKI BUILDERS PVT. LTD. Vs. UNION OF INDIA
October 12, 2022
ROOP SINGH BHATTY Vs. M/S. SHRIRAM CITY UNION FINANCE LIMITED
April 8, 2022
RUDRA PRASAD Vs. STATE OF A.P.
January 24, 2022
RUDRARAJU SRINIVAS SHAH Vs. UNION OF INDIA
July 28, 2022
S,R, GOUD Vs. REGIONAL MANAGER
July 5, 2022
S. AMBA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
April 20, 2022
S. KUMARA SWAMY Vs. STATE OF TELANGANA
March 11, 2022
S. NARESH Vs. SAIRAM
November 2, 2022
S. NARSIMHA Vs. GEETLA VIJAYA LAKSHMI
June 8, 2022
S. PRAMEELA PRAMILA Vs. MANDALA JYOTHI
April 11, 2022
S. RAVI BABU Vs. JAYASANKAR
November 1, 2022
S. SQUARE INFRA Vs. GARNENI CHALAPATHI RAO
June 21, 2022
S. SURYA PRAKASH Vs. STATE OF TELANGANA
March 8, 2022
S. UPENDER Vs. STATE OF TELANGANA
September 13, 2022
S. VAIDEHAMMA Vs. STATE
August 2, 2022
S. YAMINI VALLY Vs. SASHI KUMAR KHANNA
September 17, 2022
S.K. CARS LOUNGE Vs. UNION OF INDIA
April 26, 2022
S.M.P.M. HASHMI Vs. STATE OF TELANGANA
July 14, 2022
S.RAVINDER REDDY Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 4, 2022
S.RAVINDER REDDY Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 6, 2022
S.S. CONSULTANCY Vs. STATE OF TELANGANA
November 21, 2022
S.T.G.SREEMANNARAYANA CHARYULU Vs. STATE OF TELANGANA
September 6, 2022
S.V.DEVELOPERS Vs. STATE BANK OF INDIA
June 7, 2022
S.YAMINI VALLY Vs. SASHI KUMAR KHANNA
June 17, 2022
SAADULLAH HUSSAINI Vs. MOHAMMED KHAJA QUTUBUDDIN
January 28, 2022
SAI KRISHNA TRADING COMPANY Vs. S.V. DISTILLERIES PVT. LTD
October 10, 2022
SAI MAHESH BHAGAVATULA Vs. STATE OF TELANGANA
April 6, 2022
SAI MICRO SYSTEMS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER ST.
July 20, 2022
SAKALI HANMANTH Vs. STATE OF TELANGANA
January 4, 2022
SALLA SRIPAL REDDY Vs. STATE OF ANDHRA PRADESH
June 16, 2022
SAMRIDDHI PETROL PRODUCTS PRIVATE LTD Vs. DEBTS RECOVERY TRIBUNAL-I HYDERABAD
July 7, 2022
SANA FATIMA Vs. STATE OF TELANGANA
December 8, 2022
SANA LAKSHMI DEVI Vs. PRIME PROPERTIES
March 14, 2022
SANAPALLY GANESH Vs. SANAPALLY VENKATESHWARLU
August 1, 2022
SANDHYA CONSTRUCTIONS AND ESTATES PRIVATE LIMITED Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
June 3, 2022
SANJAY KUMAR BHOPE Vs. COMMISSIONER OF POLICE
October 18, 2022
SANJOTHA Vs. STATE OF TELANGANA
November 24, 2022
SANNIDHANAM LAXMIKANTHA SHARMA Vs. STATE OF TELANGANA
April 18, 2022
SANSKRUTHI TOWNSHIP Vs. STATE OF TELANGANA
January 31, 2022
SANTHOSH MALLIK Vs. STATE OF TELANGANA
December 5, 2022
SANTOSH VERMA Vs. STATE OF TELANGANA
August 2, 2022
SAWERA TOWNSHIP INDIA PRIVATE LTD. Vs. FAISAL BIN TIRIF
September 1, 2022
SB AERO SINGAPORE PTE LTD. Vs. HG AVIATION LTD.
May 19, 2022
SD.IQBAL Vs. TELANGANA STATE POWER GENERATION OF COMPANY LIMITED TSGENCO
June 20, 2022
SECUNDERABAD CANTONMENT BOARD Vs. PIPPALA ASHOK KUMAR
June 8, 2022
SECUNDERABAD CANTONMENT BOARD Vs. M/S. MISHRA CONSTRUCTION AND COMPNAY
January 28, 2022
SEEPATHI KESHAVALU Vs. POGAKU SHARADHA
April 27, 2022
SEESAM NAGA LAXMI Vs. SHAIK HUSSAIN MOHAMMED
March 10, 2022
SENI THIRUPATHI Vs. STATE OF TELANGANA
December 13, 2022
SERI SASIKALA Vs. STATE OF TELANGANA
March 25, 2022
SETH GHASIRAM GOPIKISHED BADRUKA EDUCATIONAL SOCIETY Vs. GREATER HYDERABAD MUNICIPAL CORPORAITON
October 17, 2022
SEW INFRASTRUCTURE LTD Vs. FEDERAL DEMOCRATIC REPUBLIC OF ETHIOPIA
October 13, 2022
SEWER CLEANING MACHINES OWNERS ASSO. Vs. STATE OF TELANGANA
December 28, 2022
SHABBIR AHMED KHAN Vs. GOVERNMENT OF ANDHRA PRADESH
June 13, 2022
SHAFEEQ AHMED Vs. MANAGING COMMITTEE MOSQUE BEE SAHEBA
October 27, 2022
SHAIK JAWEED Vs. STATE OF A.P.
January 28, 2022
SHAIK MADHAR SAHEB Vs. SHAIK SHAREEF BABA
April 25, 2022
SHAIK MANZOOR Vs. STATE OF TELANGANA
August 17, 2022
SHAIK MOHIUDDIN Vs. M/S. CITY UNION BANK LIMITED
February 17, 2022
SHAIK RAHAMTULLA Vs. STATE OF TELANGANA
June 21, 2022
SHAIK SAHEEDA Vs. ADVANCED DRIVERS TRAINING
November 28, 2022
SHAKEEL AHMED Vs. STATE OF TELANGANA
November 15, 2022
SHAKTI PRESS LIMITED Vs. DIVYA SHAKTI PAPER MILLS PVT LTD
June 17, 2022
SHANIGARAPU RAMADAS Vs. STATE OF TELANGANA
July 26, 2022
SHANTA SRIRAM CONSTRUCTIONS PVT.LTD Vs. STATE OF TELANGANA
February 18, 2022
SHANTI POTLURI Vs. GAUTAMI SOCIETY
December 5, 2022
SHASHIKANTH Vs. P. JANGAIAH
June 23, 2022
SHEETHA PARVATHALU Vs. STATE OF TELANGANA
November 10, 2022
SHEKAR Vs. STATE OF TELANGANA
June 27, 2022
SHERI ANJAMMA Vs. GOVERNMENT OF TELANGANA
October 6, 2022
SHETTY SARITHA Vs. SHETTY MRUTHYUNJAYA RAO
September 7, 2022
SHIVAJI BIRADAR Vs. STATE OF TELANGANA
April 7, 2022
SHIVARAVINDRA CHOWDARY Vs. STATE OF ANDHRA PRADESH
November 8, 2022
SHREE KEDARNATH SUGAR AGRO PRODUCTS LTD. Vs. STATE OF TELANGANA
June 7, 2022
SHRESHT INDUSTRIES PRIVATE LIMITED Vs. CANARA BANK
March 24, 2022
SIDDI VINAYAKA INDUSTRIES Vs. STATE OF TELANGANA
April 29, 2022
SIDHANTHA DOLE Vs. STATE OF TELANGANA
November 30, 2022
SILVER JUBLEE CLUB Vs. STATE OF TELANGANA
April 18, 2022
SIMHADRI BHARATHI Vs. STATE OF TELANGANA
July 29, 2022
SIRAJ ALI PANJWANI Vs. SAIFUDDIN LAKHANI
February 10, 2022
SIRIKONDA MADHAVA RAO Vs. N. HEMALATHA
April 12, 2022
SIRPUR PAPER MILLS LIMITED Vs. UNION OF INDIA
January 18, 2022
SMT. KATIPALLY REVATHI Vs. SMT. AMPALA ANITHA REDDY
June 17, 2022
SMT. P.JAGADESHWARI Vs. STATE BANK OF INDIA
March 22, 2022
SMT. SAROJANA Vs. VENKATESHWARLU
March 2, 2022
SOMA KAUSHIK REDDY Vs. STATE OF ANDHRA PRADESH
January 7, 2022
SOMISHETTY SANTOSH Vs. STATE OF TELANGANA
November 24, 2022
SOUTHERN POWER DISTRIBUTION COMPANY OF TELANGANA LIMITED Vs. M/S SARWOTTAM ISPAT LIMITED
January 25, 2022
SPECIAL DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER Vs. B. NARAYAN SWAMY
July 28, 2022
SPECIAL DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER Vs. MYAKALA VEERA REDDY
March 21, 2022
SQUAD 7 SECURITY Vs. EPFO
September 16, 2022
SREENIVAS MOTHUPALLI Vs. ANJANA TAGGARSE MOTUPALLI
August 23, 2022
SRI ENGINEERING WORKS Vs. DEPUTY COMMISSIONER
July 5, 2022
SRI MD.GAYASUDDIN Vs. STATE OF A.P., ACB
January 7, 2022
SRI SAMATHAM GOPI Vs. STATE OF TELANGANA
December 29, 2022
SRI SHIRIDI SAI SAMAJ A REGISTERED SOCIETY Vs. GOVT OF A.P.
March 23, 2022
SRI VENKATESHWARA DEVELOPERS Vs. AREPALLY JEEVAN RAO
June 7, 2022
SRIMURTHY SURESH Vs. STATE OF ANDHRA PRADESH
August 3, 2022
SRINIVAS KONDU Vs. KONDU VIJAY PRAKESH
December 16, 2022
SRINIVASA ELECTRONICS Vs. SURENDER KUMAR GROVER
September 12, 2022
SRR FORTUNE INFRA PROJECTS Vs. STATE OF TELANGANA
August 8, 2022
SS CONSTRUCTIONS Vs. TELANGANA STATE INDUSTRIAL INFRASTRUCTURE CORPORATION LTD.
June 22, 2022
STALLION TELECOM PVT. LTD Vs. STATE BANK OF INDIA
February 23, 2022
STATE BANK OF INDIA Vs. G.P. VEERABHADRAM
January 21, 2022
STATE OF A.P. Vs. AJMEERA RAGHU
February 4, 2022
STATE OF A.P. Vs. TEJAVATH BALAKRISHNA
August 25, 2022
STATE OF ANDHRA PRADESH Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD
February 15, 2022
STATE OF ANDHRA PRADESH Vs. KOTLA JAGADESH
February 16, 2022
STATE OF TELANGANA Vs. S. SRINIVASA RAO
June 7, 2022
STATE OF TELANGANA Vs. M. BAPI RAJU
February 9, 2022
STATE OF TELANGANA Vs. M/S. MAGNIFICENT SKY SCRAPERS PRIVATE LIMITED
August 4, 2022
STATE OF TELANGANA Vs. NIRANJAN KUMAR JAIN
February 1, 2022
STATE OF TELANGANA Vs. DONGRE PRAKASH
June 8, 2022
STATE OF TELANGANA Vs. SYED KHADEER ALI
June 8, 2022
STATE OF TELANGANA Vs. GALI VENKATESWARLU
June 8, 2022
STATE OF TELANGANA Vs. LAKAVATH SANKLAL
March 25, 2022
STATE OF TELANGANA Vs. MASTER PATLURI ROHITH REDDY
August 10, 2022
STATE OF TELANGANA Vs. DASARI MURALI
June 17, 2022
STATE OF TELANGANA Vs. MADA LAXMI DEVAMMA
June 17, 2022
STATE OF TELANGANA Vs. CHINTALA KAMALAMMA
June 16, 2022
STATE OF TELANGANA Vs. K. SRINIVAS KUMAR
October 28, 2022
STATE OF TELANGANA Vs. MD.HAMED KHAN
April 29, 2022
STATE OF TELANGANA Vs. PONNALA MADHU
June 17, 2022
STATE OF TELANGANA Vs. KADARI PARSHARAMULU
June 17, 2022
STATE OF TELANGANA Vs. REFAHEAAM HIGH SCHOOL
November 24, 2022
STATE OF TELANGANA Vs. RAMACHANDRA BARATHI
October 29, 2022
SUB-INSPECTOR Vs. K.RAVINDER REDDY
February 4, 2022
SUBHANJALI CHIT FUND PRIVATE LIMITED Vs. STATE OF TELANGANA
November 2, 2022
SUGGALA VENKATESWARA RAO GUPTHA Vs. STATE OF TELENGANA
April 22, 2022
SUJATA ELECTRICAL INFRATECH PRIVATE LIMITED Vs. DY. COMMISSIONER OF INCOME TAX
November 4, 2022
SUKESH GUPTA Vs. GOVERNMENT OFINDIA
February 23, 2022
SUKESH GUPTA Vs. STATE OF TELANGANA
November 22, 2022
SULTAN WASEEM Vs. STATE OF TELANGANA
April 13, 2022
SULTANA BEGUM, NIZAMABAD Vs. AHMED HUSSAIN SHAIK, ADILABAD
April 21, 2022
SUMANA PARUCHURI Vs. JAKKA VINOD KUMAR REDDY
June 6, 2022
SUNCHU VINOD Vs. STATE OF T.S.
April 29, 2022
SUNIL KUMAR JAIN Vs. DINESH KUMAR JAIN
February 15, 2022
SUNKI BALIJE NAGENDER NAGENDRAIAH Vs. STATE OF TELANGANA
November 1, 2022
SUPER BUILD INDIA PVT. LTD. Vs. SANJAY AGRAWAL
April 29, 2022
SURA KUMARASWAMY Vs. STATE OF TELANGANA
October 18, 2022
SURENDRA KUMAR SIVAPURAM Vs. UNION OF INDIA
December 5, 2022
SVR INFRA DEVELOPERS Vs. STATE OF TELANGANA
June 24, 2022
SYED ABDUL KHADER Vs. STATE OF TELANGANA
January 7, 2022
SYED ABDUL SAJIDI ALI Vs. STATE OF TELANGANA
June 2, 2022
SYED AFZAL Vs. MANAGER
November 17, 2022
SYED AHMED ALI Vs. MD. AFZAL ALI
February 3, 2022
SYED AIJAZ MOHIUDDIN Vs. M.A. MANNAN KHAN
March 14, 2022
SYED AMER Vs. HABEEB KHAN
July 6, 2022
SYED ASADULLA HUSSAINI Vs. SYED SHAHEDULLAH HUSSAINI
October 13, 2022
SYED BAQUER HUSSAIN Vs. MANINDER SINGH
December 12, 2022
SYED BAQUER HUSSAIN, S/O SYED HAJI HUSSAIN Vs. MR.MANINDER SINGH, S/O MR.BHUPINDER SINGH
September 2, 2022
SYED FAREES AHMED Vs. STATE OF TELANGANA
January 7, 2022
SYED HYDER MOHIUDDIN HUSSAINI Vs. STATE OF TELANGANA
February 2, 2022
SYED INAYATHULLAH Vs. STATE OF TELANGANA
February 7, 2022
SYED MAHMOOD Vs. T.VIJAY KUMAR
December 2, 2022
SYED MOHAMMED HUSSAIN Vs. DISTRICT LEGAL SERVICES AUTHORITY
August 26, 2022
SYED QAYEMUDDIN Vs. STATE OF TELANGANA
April 7, 2022
SYED RAHAMATH ALI Vs. STATE OF TELANGANA
November 8, 2022
SYED RAZA AMAN Vs. TELANGANA STATE WAQF BOARD
July 20, 2022
SYEDA KANEEZESAKINA MOOSAVI Vs. TELANGANA STATE WAQF BOARD
September 12, 2022
SYMED LABS LIMITED Vs. APPELLATE JOINT COMMISSIONER ST.
July 4, 2022
SYNERGY MEASUREMENT TECHNOLOGIES PVT LTD Vs. UNION OF INDIA
July 20, 2022
T. DHANGOPAL RAO Vs. CHIEF SECY., HYD., TG
June 30, 2022
T. KAMALAKAR Vs. STATE OF TELENGANA
April 1, 2022
T. RAJESHWAR Vs. STATE
August 30, 2022
T. RAJU YADAV Vs. SUNDARA PANDIAN KALIDASAN
April 13, 2022
T. RAMADASAPPA NAIDU Vs. STATE OF TELANGANA
February 8, 2022
T. RANJITH Vs. ENGLISH AND FOREIGN LANGUAGES UNIVERSITY
November 1, 2022
T. SRINIVAS Vs. STATE OF ANDHRA PRADESH
October 13, 2022
T.HANUMANTH RAO Vs. AP STATE ROAD TRANSPORT CORPORATION
February 8, 2022
T.MOHAN Vs. A.DHANRAJ
December 5, 2022
T.P. SREENIVASAN Vs. STATE OF TELANGANA
September 2, 2022
T.S.S. REDDY Vs. APSRTC, MAHABOOBNAGAR
November 8, 2022
T.SRINIVASAM Vs. UNION OF INDIA
March 24, 2022
T.VENKAT RAMDEV Vs. N.HANUMANTH RAO
June 23, 2022
T.VIJAY KUMAR Vs. M/S. SWASODHAN TRUST
March 10, 2022
TAAZA INTERNATIONAL LIMITED Vs. STATE OF TELANGANA
April 7, 2022
TAGORE TOWNSHIP WELFARE ASSOCIATION Vs. B. SUGUNA BAI
October 10, 2022
TANDRA IMPEX PVT. LTD Vs. PUNJAB NATIONAL BANK
March 3, 2022
TANDU GOPI Vs. STATE OF TELANGANA
April 22, 2022
TANK ANIL Vs. UNION OF INDIA
May 20, 2022
TATA CONSUMER PRODUCTS LIMITED Vs. STATE OF TELANGANA
June 10, 2022
TELANGANA ELECTRICITY OC EMPLOYEES WELFARE ASSOCIATION Vs. STATE OF TELANGANA
December 13, 2022
TELANGANA RASTHRA SAMITHI PARTY Vs. ELECTION COMMISSION OF INDIA
October 18, 2022
TELANGANA RESIDENTIAL EDUCATIONAL Vs. SALUVADI SUMALATHA
March 3, 2022
TELANGANA STATE INDUSTRIAL Vs. SRI MITHRA REAL ESTATES PVT. LTD
February 9, 2022
TELANGANA STATE INDUSTRIAL INFRASTUCTURE Vs. Y.CHANDRASEKHARA CHOWDARY
March 22, 2022
TELANGANA STATE ROAD TRANSPORT CORPORATION Vs. Y.VENKATA RAMANA
March 23, 2022
TELANGANA STATE ROAD TRANSPORT CORPORATION Vs. S. ANITHA
July 6, 2022
TELANGANA STATE ROAD TRANSPORT CORPORATION Vs. APSRTC
November 17, 2022
TELANGANA STATE TOURISM DEVELOPMENT CORPORATION LIMITED Vs. M/S. A.A. AVOCATIONS PVT. LTD.
June 9, 2022
TERRA INFRA DEVELOPMENT LIMITED Vs. M/S. NCC LIMITED
June 20, 2022
THADIKONDA PHANI PRIYANKA Vs. NAGARAPPA MAHESH
August 24, 2022
THAKUR RAGHAVENDER SINGH Vs. STATE OF TELANGANA
July 5, 2022
THANNA BHARAGAV KUMAR Vs. STATE OF TELANGANA
July 11, 2022
THATIPAMULA NARESH KUMAR Vs. STATE OF TELANGANA
March 31, 2022
THODUPUNURI SRINIVAS Vs. STATE OF TELANGANA
June 15, 2022
THOLEM NARSIMHA RAO Vs. STATE OF TELANGANA
September 26, 2022
THONEE MICHAEL Vs. STATE OF ANDHRA PRADESH
January 28, 2022
THOTA ASHOK KUMAR VENKATANARAYANA Vs. M. SRIDHAR GOUD
February 11, 2022
THOTA KOTI Vs. STATE OF TELENGANA
April 7, 2022
THOTA RAJAMALLA REDDY Vs. STATE OF TELANGANA
September 5, 2022
THUMMA PRASAD Vs. STATE OF TELANGANA
April 22, 2022
TIRUMALA ESTATES Vs. S. VIJAYASHREE
July 7, 2022
TIRUPATHI POCHAIAH Vs. STATE OF A.P.
August 30, 2022
TOODI BHARAT RATNA Vs. STATE OF TELANGANA
November 4, 2022
TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD Vs. M/S. GARG STEELS
April 19, 2022
TRICON FRUIT PRODUCTS Vs. PROGRESSIVE NIRMAN PVT. LTD
November 4, 2022
TRINESH KUMAR Vs. STATE OF TELANGANA
March 8, 2022
TRISHA CHANDRAN Vs. SUPERINTENDENT
April 19, 2022
TSRTC Vs. GOLLAMANDALA SUBBA RAJU
April 21, 2022
TUMMALA SURESH CHANDRA CHATTERJEE Vs. G. SITA RAM CHANDER
September 6, 2022
UDAYBHASKAR REDDY BHERI Vs. STATE OF TELANGANA
January 3, 2022
UJJELLI BHEEMANNA Vs. UJJELLI VENKATAIAH
April 21, 2022
UNIK INDUSTRIES Vs. AMAZON INDIA LTD.
July 6, 2022
UNINA INDIA INSURANCE CO.LTD Vs. SIRAMONI KISTAIAH
July 8, 2022
UNION OF INDIA Vs. G. PRAMADA RANI
February 21, 2022
UNION OF INDIA Vs. DIVYA CONSTRUCTIONS
June 30, 2022
UNION OF INDIA Vs. M/S TM INPUTS AD SERVICES PRIVATE LIMITED
April 20, 2022
UNION OF INDIA Vs. KRISHNAPATNAM RAILWAY COMPANY LIMITED
February 22, 2022
UNION OF INDIA Vs. M.A. VEERABHADRA RAO
January 28, 2022
UNION OF INDIA Vs. K. NIRANJAN RAO
September 28, 2022
UNIQUE INDUSTRIAL ENTERPRISE PVT LTD Vs. SENIOR INTELLIGENCE OFFICER
February 21, 2022
UNITED INDIA INSURANCE CO LIMITED Vs. RAMA SWAMY
April 12, 2022
UNITED INDIA INSURANCE CO. LTD Vs. CHERUKURI SHEKAR
January 4, 2022
UNITED INDIA INSURANCE COMPANY Vs. AGULLA VENKATAMMA
April 1, 2022
UNIVERSITY OF HYDERABAD Vs. STATE OF TELANGANA
January 5, 2022
UNIVERSITY OF HYDERABAD Vs. STATE OF TELANGANA
March 23, 2022
V. BALASWAMY Vs. GOVERNMENT OF INDIA
November 1, 2022
V. PADMAJA Vs. VEERLA MOHAN RAO
April 12, 2022
V. RAVI PRAKASH Vs. STATE OF TELANGANA
April 1, 2022
V. RAVINDER Vs. DIVISIONAL SECURITY COMMISSIONER
November 3, 2022
V. SHIVAJI Vs. K. MURALI
February 2, 2022
V.D. RAJAGOPAL Vs. TATE OF TELANGANA
October 21, 2022
V.SAMBI REDDY Vs. SOUTH CENTRAL RAILWAY
November 24, 2022
VADAI SOMBAI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
December 15, 2022
VADDE SHARADAMMA Vs. KHAMARUNNISA BEGUM
August 23, 2022
VADDE SRINIVAS Vs. STATE OF TELANGANA
April 22, 2022
VADE SEETHARAMULU Vs. SINGARENI COLLIERIES COMPANY LIMITED
November 2, 2022
VADLA BALASWAMY Vs. V. SUVARNA
March 29, 2022
VAKALAPUDI YUGANDHAR Vs. STATE OF TELANGANA
May 19, 2022
VALADRI ANJI REDDY Vs. STATE OF TELANGANA
January 27, 2022
VALLURUPALLI TARAKESWAR Vs. STATE OF TELANGANA
August 1, 2022
VANGA INDRASENA REDDY Vs. STATE OF TELANGANA
November 4, 2022
VANKA RAJESH RAJU Vs. STATE OF TELANGANA
June 30, 2022
VANPIC PROJECTS PRIVATE LIMITED Vs. DEPUTY DIRECTOR
September 27, 2022
VARALA SUDHAKAR Vs. STATE OF TELANGANA
March 29, 2022
VARSHA CORPORATION LIMITED Vs. STATE OF A. P.
February 18, 2022
VEERABOINA YADAIAH Vs. RAMAKANTH DANDE
July 1, 2022
VEERAMACHANENI RAMA MOHAN RAO Vs. BANK OF MAHARASHTRA
March 23, 2022
VELDANDA SRILATHA Vs. GUNDUMALLA ANANTHA REDDY
April 29, 2022
VEMULA DAMAYANTHI Vs. CHEEPU KRISHNA VENI
November 30, 2022
VENKATA PADMAJA POLISETTI Vs. UNION OF INDIA
December 21, 2022
VENKATA SAI RAKESH KATTULA Vs. UNION OF INDIA
November 24, 2022
VENKATARAYA BUILDERS PRIVATE LIMITED Vs. KAUSALYA SHELTERS LIMITED,
January 28, 2022
VENUKUMAR REDDY Vs. STATE OF TELENGANA
August 10, 2022
VIJAY SHAH Vs. ASST. INSPECTOR OF FACTORIES
April 13, 2022
VIKAS KUMAR Vs. STATE OF TELANGANA
December 15, 2022
VINAYAKA MISSIONS RESEARCH FOUNDATION DEEMED UNIVERSITY Vs. NANNAPUNENI AJAY KUMAR
January 25, 2022
VINOD KUMAR VISWANATH Vs. STATE OF TELANGANA
December 20, 2022
VIPUL RAGASHE Vs. STATE OF TELANGANA
September 26, 2022
VISHWA VANI Vs. UNION OF INDIA
August 18, 2022
VISION VENTURES P LIMITED Vs. STATE OF ANDHRA PRADESH
November 16, 2022
VIVEKANAND YADAV Vs. STATE OF TELANGANA
January 7, 2022
VODAPALLY RANGANATH Vs. STATE OF TELANGANA
November 4, 2022
VODNALA SATYANARAYANA Vs. STATE OF A.P
August 4, 2022
VPR MINING INFRASTRUCTURE PVT. LIMITED Vs. SINGARENI COLLIERIES COMPANY LIMITED
October 13, 2022
VUNNAM NARESH Vs. STATE OF ANDHRA PRADESH
July 29, 2022
VUNUKONDA VEERESHAM Vs. VUNUKONDA LAXMIPRASANNAM
June 23, 2022
VUPPALAPATI RAMESH Vs. T.NARAYAN REDDY
October 12, 2022
VUTHURU HARISH KUMAR Vs. VUTHURU MALLIKARJUN
November 2, 2022
WAJEED KHAN Vs. STATE OF ANDHRA PRADESH
July 26, 2022
Y. RUPESH RAJ Vs. MOHMOOD ALAM KHAN
September 2, 2022
Y. SRINIVAS REDDY Vs. STATE OF TELANGANA
November 23, 2022
Y.BHANU PRAKASH Vs. STATE OF A.P.
July 26, 2022
Y.NIRANAJAN E250066, NALGONDA Vs. A.P.S.R.T.C. HYD
October 14, 2022
Y.SAKKUBAI Vs. KUTUMBA RAO
June 27, 2022
Y.SHARVANI Vs. KUDUDURAM REKHS
November 7, 2022
YADARAM LAXMINARAYANA Vs. STATE OF ANDHRA PRADESH
August 3, 2022
YAMSANI MOHANDAS Vs. YAMSANI SATYANARAYANA
October 17, 2022
YARLAGADDA BAOAIAH Vs. YARLAGADDA KUTUMBARAO
June 27, 2022
YARLAGADDA BHAGYA LAXMI Vs. N.PUNDARIKAM
March 15, 2022
YARRAM RAMESH MEDAK DISTRICT Vs. PUBLIC PROSECUTOR HYDERABAD
September 14, 2022
YASAM RAJU Vs. GOVT OF A.P.
December 19, 2022
YEDDANDI VENKATAIAH Vs. PRABHUDAS KISHOREDAS TOBACCO PRODUCTS LTD.
June 9, 2022
YELLADANDI VEERAIAH Vs. UNION OF INDIA
September 13, 2022
YELLAIAH SETTY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 7, 2022
YEMSANI PRAKASH Vs. STATE OF TELANGANA
August 3, 2022
YENUGU GOVIND REDDY, DHARUR Vs. STATE OF TELANGANA
December 30, 2022
YERRABOTHU RANGAMMA Vs. DISTRICT COLLECTOR
October 20, 2022
YERRAGUNTA LAXMINARAYANA Vs. REGONDA MARKANDEYA
October 27, 2022
YERRAM KISHORE KUMAR Vs. STATE OF TELANGANA
July 5, 2022
YESHABOINA YAKAIAH YAKANNA Vs. STATE OF TELANGANA
December 8, 2022
YETUKURI RANGAIAH Vs. STATE OF TELANGANA
January 3, 2022
YKM ENTERTAINMENT & HOTELS PRIVATE LIMITED Vs. STATE BANK OF INDIA
January 17, 2022
ZAFFAR NAWAZ KHAN Vs. STATE OF TELANGANA
September 5, 2022
ZAHARA SULTHANA Vs. STATE OF TELANGANA
June 20, 2022
ZAHEDA BEGUM Vs. TSRTC
July 25, 2022
ZAHURA BEGUM Vs. V.VENKATA RAMANA
July 18, 2022
ZALBUNNISA Vs. M. NARAYAN REDDY
January 28, 2022