Case Index

Title
Date
AADIL AHMAD BHAT Vs. UNION TERRITORY OF J&K
May 9, 2022
AAKIB HUSSAIN BHAT Vs. UNION TERRITORY OF J&K
October 19, 2022
AAQIB RASOOL MAGRAY Vs. J&K STATE BOARD OF SCHOOL EDUCATION
July 29, 2022
AAR KAY ELECTRONIC Vs. J&K SPL. TRIBUNAL
April 13, 2022
AASHIQ HUSSAIN MIR Vs. UNION TERRITORY OF J&K
June 2, 2022
AB. GANI BHAT Vs. ABDUL RASHID SAHAF
May 25, 2022
AB. RAHIM JETH Vs. STATE OF J&K
March 29, 2022
AB. RASHEED BHAT Vs. HDFC BANK LTD.
October 21, 2022
ABDUL AHAD PEER. Vs. UNION TERRITORY OF J&K
November 1, 2022
ABDUL AHAD SHERGOJRY Vs. STATE OF J&K
June 2, 2022
ABDUL AZIZ BHAT Vs. MOHAMMAD IQBAL BHAT
December 16, 2022
ABDUL BARI GANIE Vs. GHULAM HASSAN DAR
December 30, 2022
ABDUL BARI NAIK Vs. STATE OF J&K
August 29, 2022
ABDUL HAMEED BHAT Vs. UNION TERRITORY OF J&K
August 23, 2022
ABDUL HAMID Vs. STATE OF J&K
February 22, 2022
ABDUL HAMID DAR Vs. UT OF J&K
September 20, 2022
ABDUL HAMID MIR Vs. KHALIDA
March 2, 2022
ABDUL HAQ ZARGAR Vs. SHAFIA AKHTER
January 31, 2022
ABDUL JABBAR MIR Vs. UNION TERRITORY OF J&K
September 16, 2022
ABDUL KARIM KHUROO Vs. UNION TERRITORY OF J&K
March 2, 2022
ABDUL KHALIQ Vs. UT OF JAMMU AND KASHMIR
September 19, 2022
ABDUL KHALIQ Vs. UT OF JAMMU AND KASHMIR
September 22, 2022
ABDUL KHALIQ KHAN Vs. UNION TERRITORY OF J&K
February 3, 2022
ABDUL KHALIQ NAJAR Vs. UT OF J&K
June 2, 2022
ABDUL KHALIQ RATHER Vs. STATE OF J&K
May 24, 2022
ABDUL MAJEED BHAT Vs. UT OF J&K
July 21, 2022
ABDUL MAJEED GANIE Vs. ABDUL RAHIM BHAT
September 14, 2022
ABDUL MAJEED LONE Vs. UNION TERRITORY OF J&K
January 31, 2022
ABDUL MAJID Vs. UNION TERRITORY OF J & K
March 16, 2022
ABDUL MAJID KHAN Vs. UT OF J&K
May 12, 2022
ABDUL MAJID MAGRAY Vs. SATE OF J&K
May 18, 2022
ABDUL MAJID WANI Vs. UNION TERRITORY OF J. & K.
May 13, 2022
ABDUL QAYOOM BHAT Vs. DANISH UL ISLAM
March 28, 2022
ABDUL RAHIM RATHER Vs. STATE OF J&K
August 17, 2022
ABDUL RAHIM SHALLA Vs. UNION OF INDIA
July 25, 2022
ABDUL RASHID DAR Vs. REYAZ AHMAD KUCHAY
November 11, 2022
ABDUL RASHID DURRANI Vs. STATE OF JK
October 11, 2022
ABDUL RASHID MALIK Vs. UT OF J&K
July 22, 2022
ABDUL RASHID MIR Vs. U.T OF J&K
December 15, 2022
ABDUL RASHID WANI Vs. UT OF J&K
June 28, 2022
ABDUL RASHID WANI Vs. STATE OF J & K
November 4, 2022
ABDUL RAZAK AHANGAR Vs. STATE OF J&K
August 10, 2022
ABDUL RAZAK DAR Vs. STATE OF J&K
May 25, 2022
ABDUL REHMAN DAR Vs. STATE OF J&K
June 3, 2022
ABDUL REHMAN MIR Vs. QAFFIA BEGUM
April 28, 2022
ABHISHAKE SHARMA Vs. UT OF J&K
May 21, 2022
ABID AHMAD DAR Vs. UNION TERRITORY OF JK
December 13, 2022
ABID AHMAD KHAN Vs. UT OF J&K
July 26, 2022
ABID HUSSAIN MIR Vs. UNION TERRITORY OF J&K
May 21, 2022
ABIDA AFZAL Vs. STATE ELECTION COMMISSION
December 5, 2022
ADARSH GUPTA Vs. BHARAT BHUSHAN
February 22, 2022
ADIL AHMAD DAR Vs. UNION TERRITORY OF J&K
October 13, 2022
ADIL FAROOQ MIR Vs. STATE OF J&K
May 10, 2022
ADIL MANZOOR MIR Vs. U.T OF J&K
August 2, 2022
ADIL MANZOOR MIR Vs. UNION TERRITORY OF J&K
January 27, 2022
ADNAN HASSAN KHAN Vs. IRSHAD AHMAD KAMILI
August 4, 2022
AFAQ AHMAD KHAN Vs. UT OF J&K
August 29, 2022
AFSHANA HASSAN Vs. UT OF J&K
July 21, 2022
AHAD RESHI Vs. JOINT FINANCIAL COMMISSIONER
July 27, 2022
AHDOOS BAKERS PVT. LTD Vs. UT OF J&K
July 16, 2022
AHMADULLAH TANTRAY Vs. GHULAM QADIR RESHI
January 28, 2022
AIJAZ AHMAD BHAT Vs. UT OF J&K
April 28, 2022
AIJAZ AHMAD PANDIT Vs. STATE
January 28, 2022
AIJAZ AHMAD SOFI Vs. UT OF J&K
August 26, 2022
AIJAZ AHMAD WAWA Vs. UT OF J&K
August 30, 2022
AIJAZ HUSSAIN PARRA Vs. STATE OF J&K
August 1, 2022
AJAY KUMAR AGARWAL Vs. UNION TERRITORY OF JK
May 12, 2022
AJAY SHARMA Vs. UNION OF INDIA
February 11, 2022
AJIT SINGH Vs. RAJ DALUJA
April 12, 2022
AKASH KHARKA Vs. UT OF J&K
December 30, 2022
ALI HUSSAIN Vs. UNION TERRITORY OF J&K
July 6, 2022
ALI MOHAMMAD Vs. UT OF LADAKH
May 21, 2022
ALI MOHAMMAD Vs. UT OF J&K
July 26, 2022
ALI MOHAMMAD GUJAR Vs. DIRECTOR GENERAL OF POLICE
March 30, 2022
ALI MOHAMMAD RATHER Vs. STATE OF JAMMU & KASHMIR
June 29, 2022
ALI MOHAMMAD RESHI Vs. STATE OF J&K
May 6, 2022
ALI MOHD. PARRAY Vs. COMMISSIONER SECRETARY DEPARTMENT OF RURAL DEVELOPMENT GOVT
October 17, 2022
ALL J&K YOUTH WELFARE ORGANIZATION Vs. UNION TERRITORY OF JAMMU AND KASHMIR
June 28, 2022
ALSON MOTORS Vs. STATE OF JK
August 16, 2022
ALTAF AHMAD AHANGER Vs. UT OF J&K
January 31, 2022
ALTAF AHMAD BHAT Vs. MANZOOR AHMAD BHAT
February 21, 2022
ALTAF AHMAD ZARGAR Vs. SANA
September 2, 2022
ALTAF HUSSAIN Vs. STATE OF J&K
May 18, 2022
ALTAF HUSSAIN BEG Vs. SHAKEEL-UR-REHMAN BHAT
June 28, 2022
AMAR ROLLER FLOUR MILLS Vs. FOOD CORPORATION OF INDIA
May 9, 2022
AMAR SINGH YADAV Vs. UNION OF INDIA
May 9, 2022
AMBIKA Vs. UT OF J&K
April 4, 2022
AMINA BEGUM Vs. STATE OF J AND K
October 27, 2022
AMINA NASEEM Vs. VISHWA BHARTI WOMENS WELFARE INSTITUTION
August 29, 2022
AMIR HASSAN MIR Vs. UT OF J&K
March 28, 2022
AMIT ANGRAL Vs. MONA SHARMA
September 2, 2022
AMIT KUMAR Vs. UT OF J&K
April 7, 2022
AMIT PATHANIA AND ANOTHER Vs. UNION OF INDIA
September 21, 2022
AMIT SHARMA Vs. UT OF J&K
August 23, 2022
AMRISH KHAJURIA, ASHOK KUMAR Vs. UT OF JAMMU AND KASHMIR
February 21, 2022
ANIL KUMAR RAI Vs. UNION OF INDIA
August 5, 2022
ANIL SINGH Vs. UT OF J&K
April 28, 2022
ANIS AHMAD CHOUDHARY Vs. STATE OF J&K
August 4, 2022
ANITA DEVI Vs. STATE OF J&K
February 25, 2022
ANITA MEHTA Vs. GULKAND HUES PRIVATE LTD.
June 27, 2022
ANITA RANI Vs. STATE OF J&K
July 15, 2022
AQIB AHMAD PINCHOO Vs. UNION TERRITORY OF J&K
July 5, 2022
AQUIB AHMAD REGOO Vs. UNION TERRITORY OF JAMMU & KASHMIR
December 19, 2022
ARFANA PARVEEN Vs. UT OF J&K
September 9, 2022
ARIF AHMAD KHAN Vs. UT OF J&K
May 27, 2022
ARIF AHMAD MALLA Vs. UT OF J&K
April 6, 2022
ARIF MANZOOR SHEIKH Vs. GOVERNMENT OF J&K
May 18, 2022
ARIFA JAN Vs. UT OF J&K
May 9, 2022
ARJUN SINGH Vs. BALBIR SINGH
April 8, 2022
ARSHAD HUSSAIN Vs. GENERAL OFFICER COMMANDING
January 28, 2022
ARSHAD IQBAL KENU. Vs. STATE OF J&K
June 3, 2022
ARSHID AHMAD LONE Vs. STATE OF J&K
June 28, 2022
ARVIND SAMYAL Vs. UT OF J&K
March 7, 2022
ASGHAR HUSSAIN Vs. DISTRICT & SESSIONS JUDGE KARGIL
September 13, 2022
ASHIQ HUSSAIN DAR Vs. UNION TERRITORY OF J&K
May 10, 2022
ASHIQ HUSSAIN GASSI Vs. UNION TERRITORY OF J&K
June 3, 2022
ASHISH DAMIJA MANORMA DHAMIJA Vs. UT OF J&K
August 4, 2022
ASHOK KUMAR Vs. UNION TERRITORY OF J AND K
April 25, 2022
ASHOK KUMAR Vs. UNION TERRITORY OF JAMMU AND KASHMIR
February 21, 2022
ASHOK KUMAR SARNGAL Vs. STATE OF J&K
September 7, 2022
ASHU KUMAR Vs. PROVINCIAL REHABILITATION OFFICER JAMMU
March 7, 2022
ASHUTOSH SHARMA Vs. UNION TERRITORY OF J&K
October 17, 2022
ASSADULLAH PARRAY Vs. UNION TERRITORY OF J&K
May 11, 2022
AVNIT SINGH Vs. UT J&K
March 11, 2022
AZAD AHMAD SHAH Vs. UNION TERRITORY OF J&K
December 6, 2022
AZIZ DAR Vs. FINANCIAL COMMISSIONER
May 20, 2022
AZRA Vs. MOHAMMAD AFZAL BAGHAT
November 10, 2022
AZRA ALTAF Vs. UT OF J&K
April 25, 2022
B.R. SCHOOL OF NURSING GANGYAL JAMMU Vs. J&K BOARD OF PROFESSIONAL ENTRANCE EXAMINATION
February 23, 2022
BABBAR KHAN Vs. UNION TERRITORY OF J&K
February 25, 2022
BABU RAM SHARMA Vs. ANU RADHA GUPTA
August 3, 2022
BADRI NATH Vs. UT OF J&K
August 4, 2022
BADRI NATH KOUL Vs. STATE OF J & K
October 29, 2022
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. GULSHAN KUMAR
December 15, 2022
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. ABDUL AHAD BHAT
June 29, 2022
BAJAJ ALLIANZ INSURANCE CO. LTD. Vs. MOHAMMAD ASHRAF DAR
June 30, 2022
BAJAJ ALLIANZ INSURANCE CO. LTD. Vs. MOHAMMAD YOUSUF WANI
February 21, 2022
BALKAR SINGH Vs. UT OF J&K
December 15, 2022
BALWANT SINGH Vs. STATE OF J&K
December 26, 2022
BANK OF BARODA Vs. BUSHAN LAL GUPTA
March 3, 2022
BARKAT ALI MALIK Vs. UNION TERRITORY OF J&K
December 27, 2022
BASHIR AHMAD BHAT Vs. GHULAM HASSAN BHAT
September 15, 2022
BASHIR AHMAD BHAT Vs. STATE OF J&K
November 10, 2022
BASHIR AHMAD CHAUHAN Vs. UT OF J&K
October 18, 2022
BASHIR AHMAD DADA Vs. GHULAM MOHI UD DIN
August 24, 2022
BASHIR AHMAD DAR Vs. UT OF J&K
July 15, 2022
BASHIR AHMAD DAR Vs. J&K GRAMEEN BANK
November 25, 2022
BASHIR AHMAD GANIE Vs. FAROOQ AHMAD RATHER
April 25, 2022
BASHIR AHMAD GOJAR Vs. UNION TERRITORY OF J&K
May 21, 2022
BASHIR AHMAD KHAN Vs. UNION TERRITORY OF JAMMU AND KASHMIR
October 7, 2022
BASHIR AHMAD KOKA Vs. UT OF J&K
April 19, 2022
BASHIR AHMAD MALIK Vs. UNION TERRITORY OF J&K
September 16, 2022
BASHIR AHMAD MIR Vs. STATE OF J&K
July 4, 2022
BASHIR AHMAD SHEIKH Vs. UNION TERRITORY OF JK
May 5, 2022
BASHIR AHMAD TAK Vs. FINANCIAL COMMISSIONER REVENUE
August 1, 2022
BASHIR AHMAD WANI Vs. JAMMU AND KASHMIR GRAMEEN BANK
August 22, 2022
BASHIR AHMAD WANI Vs. UNION TERRITORY OF J&K
July 1, 2022
BASHIR AHMAD WANI Vs. JAMMU AND KASHMIR GRAMEEN BANK
August 23, 2022
BASHIR AHMED Vs. STATE OF J&K
February 22, 2022
BASHIR AHMED Vs. UNION TERRITORY OF J&K
September 20, 2022
BASHIR AHMED Vs. UT OF J&K
November 2, 2022
BGE MFB JV Vs. UNION OF INDIA
May 9, 2022
BHAGWAN DASS Vs. B.O.C.A.A
October 28, 2022
BHAGWANA DEVI Vs. UNION OF INDIA
November 2, 2022
BHARAT BHUSHAN Vs. J&K SPECIAL TRIBUNAL
February 14, 2022
BHARAT BHUSHAN SURI. Vs. MOHAMMAD SHOIB
September 30, 2022
BHARAT PARIVAHAN Vs. UNITED INDIA INSURANCE CO. LTD.
October 17, 2022
BHARTI AIRTEL LIMITED COMPANY Vs. MALIK MUSHTAQ
August 24, 2022
BHAT AB. URBAN BI AFTAF Vs. UT OF JAMMU AND KASHMIR
June 27, 2022
BHUPINDER MOHAN SHARMA Vs. KANWAR SHAKTI PARTAP SINGH PARMAR
April 11, 2022
BILAL AHMAD GANIE Vs. UNION TERRITORY OF J&K
November 17, 2022
BILAL AHMAD MIR Vs. UT OF J&K
July 15, 2022
BILAL AHMAD NENGROO Vs. UT OF J&K
June 27, 2022
BILAL AHMAD SHEIKH Vs. UT OF J&K
July 5, 2022
BINDU SINGH JAMWAL Vs. UT OF J&K
December 20, 2022
BIR SINGH Vs. STATE OF J&K
August 31, 2022
BISMA RASOOL Vs. UNION TERRITORY OF J&K
September 1, 2022
BITTU GOURIA Vs. UNION TERRITORY OF J&K
October 19, 2022
BITTU GUPTA Vs. PAWAN KUMAR
March 16, 2022
CADILA PHARMACEUTICALS LIMITED AND ORS Vs. DRUG INSPECTOR, KATHUA
September 22, 2022
CADILA PHARMACEUTICALS LTD Vs. ANIL DOGRA
April 1, 2022
CENTAUR HOTEL OFFICERS WELFARE ASSOCIATION Vs. UNION OF INDIA
April 27, 2022
CHAMPA DEVI Vs. STATE OF J&K
July 26, 2022
CHANDER KANT Vs. UT OF J&K
November 18, 2022
CHANDRA CHINAR BADA AKHADA UDASIN SOCIETY Vs. UNION TERRITORY OF J&K
April 5, 2022
CHANDU RAM Vs. UNION TERRITORY OF J&K
April 11, 2022
CHENAB TEXTILE MILLS Vs. STATE OF J&K
November 9, 2022
CHOWDHARY NIZAM UD DIN KHATANA Vs. UNION TERRITORY OF J&K
December 28, 2022
CIPLA LIMITED Vs. STATE OF JAMMU & KASHMIR
September 30, 2022
COLLECTOR LAND ACQUISITION Vs. SHAM LAL
November 18, 2022
COMMISSIONER OF CGST AND CENTRAL EXCISE JAMMU Vs. SARASWATI AGRO CHEMICALS PVT. LTD
November 21, 2022
COMMISSIONER OF COMMERCIAL TAXES Vs. J&K STATE SALES TAX TRIBUNAL
September 30, 2022
CONSTRUCTION ENGINEERS Vs. UNION OF INDIA
December 20, 2022
CUSTODIAN EVACUEE PROPERTY, JAMMU Vs. J&K SPECIAL TRIBUNAL
January 28, 2022
CUSTODIAN GENERAL Vs. J AND K SPL TRIBUNAL
September 20, 2022
DANISH ABDULLAH BHAT Vs. UT OF J&K
July 8, 2022
DARSHAN KUMAR MEHRA Vs. MOHD ALFAT
November 14, 2022
DARSHAN SINGH Vs. INDRU DEVI
August 16, 2022
DAVINDER SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
June 16, 2022
DELTA ELECTRICALS Vs. UCO BANK
March 28, 2022
DES RAJ Vs. STATE OF J & K
November 18, 2022
DESH RATTAN DUBEY Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
December 15, 2022
DESHBIR SINGH Vs. UNION TERRITORY OF J&K
June 2, 2022
DEV RAJ Vs. SAT PAL
September 8, 2022
DEVINDERA NATH GIRI Vs. STATE OF J&K
April 5, 2022
DHANATAR SINGH Vs. BHUPINDER SINGH
May 9, 2022
DHARAM SINGH Vs. UNION TERRITORY OF J&K
June 1, 2022
DHARMARTH COUNCIL Vs. STATE OF JAMMU & KASHMIR
August 31, 2022
DINESH SINGH Vs. STATE OF J&K
July 27, 2022
DIRECTOR GENERAL, ALL INDIA RADIO Vs. CASUAL LABOUR EMPLOYEES ASSOCIATION, RADIO KASHMIR, SRINAGAR.
February 24, 2022
DIRECTOR, SPLENDOR LANDBASE LTD. Vs. A.M. MIR INDIA HANDICRAFTS PVT. LTD.
May 25, 2022
EMM ESS TRADERS Vs. UT OF J&K
September 7, 2022
ENGINEERING CONTROL Vs. BANDAY INFRATECH PVT. LTD
July 8, 2022
FAHEEM SULTAN GOJREE Vs. UT OF J&K
August 12, 2022
FAHMEEDA BANO Vs. MOHAMMAD AKRAM MALIK
May 5, 2022
FAISAL HASSAN NAIKOO Vs. UNION TERRITORY OF J&K
December 7, 2022
FAIZAN AKHTER BHAT Vs. UT OF J&K
October 18, 2022
FAIZAN AMIN Vs. UNION OF INDIA
July 7, 2022
FAOOR AHMAD SHAH Vs. UT OF J&K
April 27, 2022
FARHAT MIR Vs. UNION TERRITORY OF J&K
February 25, 2022
FAROOQ AHMAD Vs. STATE OF JAMMU & KASHMIR
September 26, 2022
FAROOQ AHMAD BEIGH Vs. UT OF JAMMU AND KASHMIR
April 8, 2022
FAROOQ AHMAD BHAT Vs. SYED BASHARAT SALEEM
September 2, 2022
FAROOQ AHMAD CHOPAN Vs. UNION TERRITORY OF J&K
November 4, 2022
FAROOQ AHMAD GANIE Vs. UNION TERRITORY OF J&K
July 28, 2022
FAROOQ AHMAD MAGRAY Vs. UT OF J&K
March 17, 2022
FAROOQ AHMAD MISGAR Vs. UT OF J&K
May 24, 2022
FAROOQ AHMAD SANGOO Vs. STATE OF J&K
August 5, 2022
FAROOQ AHMAD WANI Vs. ABDUL KHALIQ
May 17, 2022
FAYAZ AHMAD BHAT Vs. UNIVERSITY OF KASHMIR
May 21, 2022
FAYAZ AHMAD DANDROO Vs. PUNJAB NATIONAL BANK
March 28, 2022
FAYAZ AHMAD MIR Vs. UT OF J&K
July 21, 2022
FAYAZ AHMAD SHEIKH Vs. MUSHTAQ AHMAD KHAN
July 15, 2022
FERHAT SALEEM Vs. UNION TERRITORY OF J&K
January 21, 2022
FURQAN AHMAD SHAH Vs. UT OF J&K
April 21, 2022
GAGGU DIN Vs. UNION TERRITORY OF J&K
August 5, 2022
GALAXY TRANSPORT AGENCIES Vs. UT OF J&K
March 7, 2022
GARO Vs. MEMBER, J&K SPECIAL TRIBUNAL JAMMU
December 5, 2022
GENERAL OFFICER COMMANDING (GOC) Vs. MAHAVIR PARSAD AGGARWAL
January 28, 2022
GHULAM AHMAD BHAT Vs. UT OF J&K
September 28, 2022
GHULAM AHMAD WANI Vs. U.T. OF J&K
June 28, 2022
GHULAM FATIMA Vs. STATE OF J&K
March 10, 2022
GHULAM HASSAN Vs. STATE OF J&K
February 3, 2022
GHULAM HASSAN KHANYARI Vs. REYAZ AHMAD BHAT
July 13, 2022
GHULAM JEELANI KHAN Vs. J&K SPL. TRIBUNAL
October 29, 2022
GHULAM MOHAMMAD DAR Vs. MOHAMMAD AMIN DAR
May 18, 2022
GHULAM MOHAMMAD KUMAR Vs. STATE
September 8, 2022
GHULAM MOHAMMAD MIR Vs. STATE OF JAMMU AND KASHMIR
May 6, 2022
GHULAM MOHAMMAD MIR Vs. MOHAMMAD AKBAR THOKER
July 7, 2022
GHULAM MOHAMMAD NAIKOO Vs. ABDUL QAYOOM WANI
July 18, 2022
GHULAM MOHAMMAD PALLA Vs. UNION OF INDIA
August 26, 2022
GHULAM MOHAMMAD SHAH Vs. GHULAM QADIR RATHER
October 17, 2022
GHULAM MOHAMMAD SOFI Vs. UNION OF INDIA
July 5, 2022
GHULAM MOHD. BHAT Vs. NARCOTICS CONTROL BUREAU
September 16, 2022
GHULAM MOHI UD DIN Vs. UNION TERRITORY OF J&K
April 25, 2022
GHULAM MOHI UD DIN DAR Vs. UT OF J&K THROUGH P/S CRIME BRANCH
January 14, 2022
GHULAM MOHI-UD-DIN KOKA Vs. FINANCIAL COMMISSIONER
September 28, 2022
GHULAM MUSTAFA Vs. UT OF J&K
May 19, 2022
GHULAM MUSTAFA BATT Vs. UNION TERRITORY OF J&K
August 31, 2022
GHULAM MUSTAFA BATT Vs. UNION TERRITORY OF J&K
May 25, 2022
GHULAM NABI MALIK Vs. UNION TERRITORY OF J&K
February 3, 2022
GHULAM NABI MIR Vs. UNION TERRITORY OF J&K
July 8, 2022
GHULAM NABI MIR Vs. JAMMU AND KASHMIR BANK LIMITED
March 28, 2022
GHULAM NABI SHEIKH Vs. STATE OF JAMMU AND KASHMIR
March 17, 2022
GHULAM NABI SHEIKH Vs. UT OF J&K THROUGH AAG
March 3, 2022
GHULAM QADIR MIR Vs. UT OF J&K
April 22, 2022
GHULAM QADIR MIR Vs. UT OF J&K
February 4, 2022
GHULAM QADIR WANI Vs. J&K SPECIAL TRIBUNAL
March 8, 2022
GHULAM RASOOL MUGHAL Vs. GH. AHMAD HAJAM
May 10, 2022
GOWHAR NAZIR MALLA Vs. STATE
July 8, 2022
GOWHER AHMAD NAJAR Vs. UT OF J&K
July 25, 2022
GRAVITY CONCRETE SOLUTIONS PVT. LTD. Vs. JAMMU AND KASHMIR BANK LTD.
July 18, 2022
GUL MOHAMMAD MATOO Vs. UT OF J&K
August 5, 2022
GULA BHAT Vs. UT OF J&K
March 2, 2022
GULL MOHAMMAD Vs. UNION TERRITORY OF J&K
August 10, 2022
GULZAR AHMAD SHAH Vs. ANGREZ SINGH RANA
July 19, 2022
GULZAR AHMAD WANI Vs. UNION TERRITORY OF J&K
November 9, 2022
GULZAR AHMED Vs. UNION TERRITORY OF J&K
August 24, 2022
GULZAR HUSSAIN Vs. UNION TERRITORY OF J&K
May 30, 2022
HAFIZA BEGUM Vs. SHAMS DIN BHAT
November 16, 2022
HAJI HILAL MEHMOOD DAR Vs. WAHEEDA MIR
April 8, 2022
HALEEMA BANO Vs. UT OF J&K
July 20, 2022
HALEEMA BANO Vs. HEEMALI
January 17, 2022
HAMEED ULLAH BADROO Vs. ALI MOHAMMAD BASDROO
August 29, 2022
HAMID FAROOQ BHAT Vs. UT OF J&K
August 12, 2022
HAMIDULLAH MIR Vs. UNION TERRITORY OF J&K
September 1, 2022
HANIFA DEVA AND OTHERS ARSHAD HUSSAIN Vs. DIRECTOR SKIMS
July 5, 2022
HANS RAJ Vs. STATE OF J&K
April 20, 2022
HARBHAJAN SINGH Vs. BUA DITTA BHAGAT
March 8, 2022
HARDEV SINGH Vs. UT OF J&K
February 7, 2022
HARINDER SINGH Vs. UNION TERRITORY OF J&K
June 1, 2022
HARIS MAJEED BHAT Vs. UT OF J&K
April 20, 2022
HARJEET SINGH RAINA Vs. UNIVERSITY OF JAMMU
May 13, 2022
HARSARAN SINGH MAINI Vs. STATE OF J&K
February 21, 2022
HARSHWARDHAN SINGH Vs. TRILOKI NATH SATISH KUMAR
July 27, 2022
HAYAT AHMAD BHAT Vs. UT OF J&K
June 29, 2022
HAYAT AHMAD ZARGAR Vs. JAMMU & KASHMIR BANK LIMITED
September 5, 2022
HAYAT KHAN Vs. UT OF J&K
June 3, 2022
HEAM DEVI Vs. J&K SPECIAL TRIBUNAL
May 7, 2022
HIGH COURT OF JAMMU AND KASHMIR Vs. DUNI CHAND SAGOTRA
February 15, 2022
HILAL AHMAD BHAT Vs. UNION TERRITORY OF JK
February 17, 2022
HILAL AHMAD NAQASH Vs. STATE OF JAMMU AND KASHMIR
October 19, 2022
HILAL AHMAD PEER Vs. UNION TERRITORY OF J&K
May 25, 2022
HILAL AHMAD WANI Vs. UT OF J&K
July 18, 2022
HUZAIF MUSHTAQ MATOO Vs. UT OF J&K
October 19, 2022
IMRAN SADIQ THAKOO Vs. UNION TERRITORY OF J&K
October 13, 2022
IMTIYAZ AHMAD CHIKLA Vs. UT OF J&K
July 18, 2022
IMTIYAZ AHMAD LONE Vs. U.T. OF J&K
July 29, 2022
IMTIYAZ AHMAD QURESHI Vs. UNION TERRITORY OF J&K
April 7, 2022
IMTIYAZ HUSSAIN QADRI Vs. UT OF J&K
October 21, 2022
INDAR KRISHAN RAINA Vs. UNION OF INDIA
June 3, 2022
INDER KUMAR Vs. UNION TERRITORY OF J&K
July 4, 2022
INDRA THAKUR Vs. STATE
October 17, 2022
INHABITANTS OF SIRGWARI, KISHTWAR Vs. SAYED NAYEEM AHMED, C. E. PMGSY.
February 15, 2022
INHABITANTS OF VILLAGES SAGAR SWARI KALA JHANGER AND SARI JAMOLA Vs. UT OF J&K
September 19, 2022
INSHA SAMI BABA Vs. STATE OF JAMMU AND KASHMIR
May 9, 2022
IQBAL JAFFER DAR Vs. UNION TERRITORY OF J&K
November 23, 2022
IRFAN AHMAD MALLA Vs. SHO POLICE STATION DANGIWACHA
July 12, 2022
IRFAN AHMAD MIR Vs. GOVERNMENT
June 3, 2022
IRSHAD AHMAD BABA Vs. UT OF J&K
August 31, 2022
IRSHAD AHMAD MIR Vs. STATE OF J&K
May 9, 2022
IRSHAD AHMAD RESHI Vs. GOVERNMENT OF J&K
June 27, 2022
IRSHAD AHMAD ZARGAR Vs. SABEETA BASHIR
April 5, 2022
ISHFAQ AHMAD GANIE Vs. UNION TERRITORY OF J&K
September 2, 2022
ISHFAQ AHMAD KHAN Vs. STATE OF J&K
July 5, 2022
ISHFAQ AHMAD NAJAR Vs. STATE OF J&K
April 8, 2022
ISHFAQ NABI DAR Vs. UT OF JAMMU AND KASHMIR
September 20, 2022
ISHTIYAQ AZAM BHAT Vs. GOVERNMENT OF J&K
November 4, 2022
ISLAMIA COLLEGE OF SCIENCE & COMMERCE Vs. ASMA SHAW
February 25, 2022
J AND K YATEEM FOUNDATION TRUST Vs. MOHAMMAD AHSAN RATHER
January 27, 2022
J&K DHARMARTH TRUST COUNCIL Vs. TARA CHAND
March 25, 2022
J&K INTEGRATED TEXTILE PARK LIMITED Vs. UNION OF INDIA
October 14, 2022
J&K PUBLIC SERVICE COMMISSION Vs. RAJEEV GUPTA
May 5, 2022
JABEENA AFROZ Vs. AUTHORIZED OFFICER, IMPAIRED ASSETS, PORTFOLIO MANAGEMENT DEPARTMENT
May 9, 2022
JAFFAR HAJAM Vs. CHAIRMAN AND MANAGING DIRECTOR
July 7, 2022
JAFFER HUSSAIN LONE Vs. SUPERINTENDENT OF POLICE KUPWARA
April 7, 2022
JAGDISH RAJ Vs. UT OF J&K
May 21, 2022
JAHANGIR AHMAD BHAT Vs. GOVERNMENT OF J&K
September 16, 2022
JAHANGIR AHMAD KHAR Vs. UT OF J&K
June 27, 2022
JAI GANESH DISPOSALS Vs. UNION OF INDIA
April 13, 2022
JALAL UD DIN GANAI Vs. UNION TERRITORY OF J&K
August 24, 2022
JAMEELA AKHTER Vs. UNION TERRITORY OF J&K
October 17, 2022
JAMMU AND KASHMIR BANK LTD Vs. GHULAM SARWAR FAROOQI
July 22, 2022
JAMMU AND KASHMIR BANK LTD Vs. MANZOOR AHMAD QASBA
March 24, 2022
JAMSHEED AHMAD BHAT Vs. GOVERNMENT OF J&K
April 27, 2022
JASWANT KOUR Vs. STATE OF J&K
February 21, 2022
JASWINDER SINGH Vs. SHANTI DEVI
February 17, 2022
JAVAID AHMAD AKHOON Vs. UNION TERRITORY OF JK
December 15, 2022
JAVAID AHMAD BATOO. Vs. STATE OF J&K
September 30, 2022
JAVAID AHMAD DAR Vs. UT OF J&K THROUGH P/S YARIPORA
October 21, 2022
JAVAID AHMAD NAJAR Vs. UT OF J&K
May 23, 2022
JAVAID AHMAD NAJAR Vs. UNION TERRITORY OF J&K
February 3, 2022
JAVAID AHMAD QADRI Vs. NAZAR MOHAMMAD DAR
April 12, 2022
JAVAID IQBAL ITOO Vs. UNION TERRITORY OF J&K
December 6, 2022
JAVED AHMAD BHAT Vs. STATE OF J & K
October 29, 2022
JAVED AHMAD BHAT Vs. UNION TERRITORY OF J&K
February 16, 2022
JAVEED AHMAD BHAT Vs. UT OF J&K
July 18, 2022
JAVID AHMAD DAR Vs. U.T. OF J&K
October 18, 2022
JAVID AHMAD MIR Vs. UTOF J&K
April 28, 2022
JAVID AHMAD MIR Vs. U.T. OF J&K
July 29, 2022
JAVID AHMAD NAIK Vs. STATE OF J&K
June 28, 2022
JAVID AHMAD SHAH Vs. UNION TERRITORY OF J&K
September 13, 2022
JAVID ISMAIL BARA Vs. UT OF J&K
November 22, 2022
JK MONTESSORI SCHOOL Vs. STATE OF J&K
December 30, 2022
JK STATIONERS Vs. STATE OF J&K
September 2, 2022
JUNAID HAROON RASHID RATHER Vs. U.T. OF J&K
July 29, 2022
JUNAID HASSAN MASOODI Vs. UT OF J&K
August 1, 2022
K.C. GRAND Vs. J&K BANK LTD.
May 9, 2022
KAISAR AHMAD BEIGH Vs. UNION TERRITORY OF J&K
March 9, 2022
KAISER AHMAD SHEIKH Vs. SHO P/S CRIME BRANCH KASHMIR
April 28, 2022
KAKU RAM Vs. STATE OF JAMMU AND KASHMIR
July 4, 2022
KALA RAM Vs. STATE OF J&K
October 18, 2022
KAMAL KISHORE Vs. J AND K SPECIAL TRIBUNAL
October 27, 2022
KAMALJEET SINGH Vs. UT OF J&K
July 6, 2022
KANWAL SINGH ALIAS KAMAL Vs. UT OF J&K
May 24, 2022
KAPIL DHAR Vs. STATE OF J&K
March 9, 2022
KARTAR CHAND Vs. DALIP BAKSHI, CHIEF ENGINEER PHE
October 31, 2022
KASHMIRI PANDIT SANGARSH SAMITI Vs. UNION TERRITORY OF J&K
July 20, 2022
KATHUA COOPERATIVE MARKETING SOCIETY LTD Vs. STATE
July 26, 2022
KAWALJEET SINGH ALIAS KABBU Vs. UNION TERRITORYOF J&K
March 17, 2022
KENDRIYA VIDYALAYA SANGATHAN Vs. CENTRAL INFORMATION COMMISSION
November 3, 2022
KETAN SHARMA Vs. UNION TERRITORY OF J&K
February 24, 2022
KEWAL SHARMA Vs. JAMMU DEVELOPMENT AUTHORITY
July 8, 2022
KHAIR UL NISA Vs. UT OF JAMMU AND KASHMIR
August 12, 2022
KHALID ZAHOOR KHAN Vs. UT OF J&K
December 6, 2022
KHALIDA SALMAN Vs. SAHIL AHMAD DAR
December 23, 2022
KHAN AATIF ABDULLAH Vs. UT OF J&K
April 1, 2022
KHARI HYDRO POWER PROJECT PVT. LTD. Vs. UNION TERRITORY OF J&K
June 2, 2022
KHAWJA MOHAMMAD QASIM KHAN Vs. NATIONAL INSURANCE COMPANY
October 18, 2022
KHURSHEED AHMAD BHAT Vs. UT OF J&K
September 20, 2022
KHURSHEED AHMAD GANIE Vs. TAHIRA
March 2, 2022
KHURSHEED AHMAD PARRAY Vs. UNION TERRITORY OF J&K
May 11, 2022
KHURSHID AHMAD DAR Vs. UNION TERRITORY OF J AND K
March 29, 2022
KHUSHBOO KHAN Vs. UT OF JAMMU AND KASHMIR
September 21, 2022
KODAIK AMERICA Vs. UT OF LADAKH
April 19, 2022
KRISHAN LAL SHARMA Vs. STATE OF J&K
March 31, 2022
KRISHNA DEVI Vs. COLLECTOR LAND ACQUISITION
December 15, 2022
KRISHNA TRADERS Vs. PUNJAB NATIONAL BANK
March 7, 2022
KULBIR SINGH Vs. UT OF J&K
July 20, 2022
KULBIR SINGH JAMWAL Vs. SANJEEV VERMA
February 25, 2022
KULDEEP KOUL Vs. AJAZ ASAD
July 20, 2022
KULDEEP RAJ Vs. JAMMU RURAL BANK
February 22, 2022
KULDEEP SINGH Vs. STATE
August 23, 2022
KULSUM BANO Vs. UNION TERRITORY OF J&K
June 17, 2022
LADAKH ROAD LINES Vs. J&K STATE ROAD TRANSPORT CORPORATION
June 3, 2022
LAHOOT HASSAN Vs. STATE OF J&K
May 21, 2022
LAKES AND WATERWAYS DEV Vs. SHAMEEM AHMAD SHAMEEM
November 10, 2022
LAL CHAND Vs. DES RAJ
December 21, 2022
LATEEF AHMAD RATHER Vs. SHAFEEQA BHAT
May 10, 2022
LATIEF AHMAD RATHER Vs. SHAFEEQA BHAT
April 8, 2022
LATIEFUL HASSAN LONE Vs. UNION OF INDIA
May 20, 2022
LIAQAT ALI Vs. UNION TERRITORY OF JAMMU & KASHMIR
September 2, 2022
LIFE INSURANCE CORPORATION OF INDIA Vs. HAMIDA BANO
December 19, 2022
MAGNUM STONE CRUSHER Vs. STATE OF J&K
February 23, 2022
MAJID NABI KHAN Vs. EXECUTIVE OFFICER, MUNICIPAL COMMITTEE
August 16, 2022
MALI Vs. SHAGUFTA YASMEEN
May 6, 2022
MANAGEMENT OF SALAL POWER STATION Vs. GENERAL MANAGER
December 21, 2022
MANGAT RAM SHARMA Vs. STATE OF JAMMU & KASHMIR
June 27, 2022
MANJIT SINGH Vs. STATE ( NOW UT) OF J&K
December 22, 2022
MANPREET KOUR Vs. UNION TERRITORY OF J&K
September 12, 2022
MANU MOHIT INDUSTRIES Vs. STATE OF J & K
July 8, 2022
MANU MOHIT INDUSTRIES Vs. STATE OF J&K
July 19, 2022
MANZOOR AHMAD BHAT Vs. ZEBA
August 1, 2022
MANZOOR AHMAD DAR Vs. UNION TERRITORY OF J&K
June 29, 2022
MANZOOR AHMAD KHAN Vs. UNION TERRITORY OF J&K
September 7, 2022
MANZOOR AHMAD KHATANA Vs. UNION TERRITORY OF J&K
January 20, 2022
MANZOOR AHMAD LONE Vs. UT OF J&K
August 31, 2022
MANZOOR AHMAD MIR. Vs. UNION TERRITORY OF J&K
October 19, 2022
MANZOOR AHMAD SOFI Vs. JAMEEL AHMAD BHAT
December 23, 2022
MANZOOR AHMAD TEELI Vs. GH. QADIR TEELI
July 27, 2022
MANZOOR AHMED DIN Vs. UNION OF INDIA
August 5, 2022
MARYAM BEGUM Vs. JAVID HUSSAIN
September 2, 2022
MASHOOQ AHMAD BEIGH Vs. UNION TERRITORY OF J&K
August 10, 2022
MASKEENA BIBI Vs. STATE OF J&K
February 25, 2022
MASOOD AHMAD SHAH Vs. UNION TERRITORY OF J&K
July 15, 2022
MEENA BHAN Vs. RAVINDER GARYALI
February 25, 2022
MEENAKSHI BALGOTRA Vs. UT OF J&K
April 22, 2022
MEENAKSHI CHOUHAN Vs. JAMMU MUNICIPAL CORPORATION
July 29, 2022
MEHBOOB UL HUSSAIN Vs. JHASRA PARVAIZ
November 11, 2022
MEHMOODA Vs. ALIASS HUSSAIN SHAH
July 21, 2022
MEHRAJ AHMAD DAR Vs. UT OF J&K
August 10, 2022
MEHRAJ U DIN PARRAY Vs. UNION TERRITORY OF J&K
November 17, 2022
MILESTONES THROUGH MUDASIR Vs. STATE OF J & K
May 10, 2022
MINJRU Vs. STATE OF J&K
April 25, 2022
MIR ARIF Vs. MUGHLI BEGUM
April 1, 2022
MIR EHSAAN UL HAQ Vs. UNION TERRITORY OF J&K
November 3, 2022
MIR HANDICRAFTS PVT. LTD. Vs. UOI
January 17, 2022
MIR MOHAMMAD MUNAFF Vs. STATE OF J&K
April 12, 2022
MIR SONS CONSTRUCTION PVT. LTD Vs. STATE OF J&K
December 15, 2022
MOHABAT KHAN Vs. UT OF J&K
May 6, 2022
MOHAMMAD ABBAS WANI Vs. SHARIFA
March 10, 2022
MOHAMMAD ALI BHAT Vs. SHAFEEQA BANO
September 2, 2022
MOHAMMAD AMIN KAWA Vs. UNION TERRITORY OF JK
June 1, 2022
MOHAMMAD AMIN MALIK Vs. UNION TERRITORY OF J&K
August 1, 2022
MOHAMMAD AMIN WANI Vs. UNION OF INDIA
October 29, 2022
MOHAMMAD ASHFAQ Vs. UNION TERRITORY OF J&K
May 21, 2022
MOHAMMAD ASHRAF Vs. SAMAD WANI
July 21, 2022
MOHAMMAD ASIF MALIK Vs. DILSHADA AKHTER
March 3, 2022
MOHAMMAD HANIEF BHAT Vs. UT OF J&K
April 28, 2022
MOHAMMAD IDREES PEERZADA Vs. ABDUL RASHID WANI
August 1, 2022
MOHAMMAD IMRAN SHAH Vs. UNION TERRITORY OF J&K
November 1, 2022
MOHAMMAD IQBAL MIR Vs. STATE OF J&K
April 8, 2022
MOHAMMAD IQBAL SOFI Vs. PRINCIPAL SECRETARY TO GOVT. YSS
September 20, 2022
MOHAMMAD ISMAIL BEIGH Vs. COMMISSIONER, SMC
September 8, 2022
MOHAMMAD JALAL SHEIKH Vs. UNION TERRITORY OF J&K
May 13, 2022
MOHAMMAD JAMEEL KASANA Vs. ZAFFAR AHMAD SHAH
May 9, 2022
MOHAMMAD LATIEF MAGREY Vs. UNION OF INDIA
May 27, 2022
MOHAMMAD MAQBOOL GANIE Vs. UT OF J&K
July 1, 2022
MOHAMMAD RAFEEQ DAR Vs. UNION TERRITORY OF J&K
May 10, 2022
MOHAMMAD RAFIQ RATHER Vs. UT OF J&K
November 7, 2022
MOHAMMAD RAFIQ WANI Vs. GHULAM NABI KHAN
April 28, 2022
MOHAMMAD RAFIQ WANI Vs. ZAMROODA
March 28, 2022
MOHAMMAD RAHIM Vs. UT OF LADAKH
September 2, 2022
MOHAMMAD RAMZAN BHAT Vs. UT OF J&K
August 22, 2022
MOHAMMAD SHABAN BHAT Vs. GOVERNMENT OF J&K
July 7, 2022
MOHAMMAD SHABAN WANI Vs. JANA
October 18, 2022
MOHAMMAD SHAFI WANI Vs. NOOR MOHAMMAD KHAN
March 17, 2022
MOHAMMAD SHAHNAWAZ KHA Vs. UT OF J&K
May 18, 2022
MOHAMMAD UMAR BHAT Vs. STATE OF J&K
April 1, 2022
MOHAMMAD YAQOOB THOKER Vs. STATE OF J&K
May 18, 2022
MOHAMMAD YASEEN SHEIKH Vs. UNION TERRITORY OF J&K
February 7, 2022
MOHAMMAD YOSUF RATHER Vs. STATE OF J&K
February 2, 2022
MOHAMMAD YOUNIS ALI Vs. UT OF J&K
July 20, 2022
MOHAMMAD YOUSAF Vs. UNION TERRITORY OF J&K
July 12, 2022
MOHAMMAD YOUSUF DAR Vs. RAFIQA
July 21, 2022
MOHAMMAD YOUSUF MAGRAY Vs. UNION TERRITORY OF J&K
February 16, 2022
MOHAMMAD YOUSUF MIR Vs. UT OF J&K
December 15, 2022
MOHD SHAFI DAR Vs. UT OF J&K
October 11, 2022
MOHD YASIN Vs. MOHAN LAL
May 12, 2022
MOHD. ASHRAF Vs. UT OF J&K
February 8, 2022
MOHD. ASHRAF BHAT Vs. UNION TERRITORY OF J&K
June 2, 2022
MOHD. BASHIR Vs. MOHD. BASHIR
March 7, 2022
MOHD. HUSSAIN Vs. SHABNAM ARA
September 20, 2022
MOHD. IDREES Vs. UNION OF INDIA
May 27, 2022
MOHD. IMRAN BHAT Vs. UNION TERRITORY OF J&K
June 2, 2022
MOHD. JAVED Vs. UNION TERRITORY OF J&K
January 29, 2022
MOHD. LATIEF Vs. UNION TERRITORY OF J&K
March 24, 2022
MOHD. NAZIR Vs. STATE OF JAMMU AND KASHMIR
November 2, 2022
MOHD. RAFIQ Vs. MOHD. YOUNIS
August 10, 2022
MOHD. RASHID Vs. STATE OF J&K
August 31, 2022
MOHD. RASHID Vs. UT OF J&K
October 13, 2022
MOHD. YOUNIS DAR Vs. UT OF J&K
April 7, 2022
MOHINDER VERMA Vs. CH. LAL SINGH
January 31, 2022
MOHSIN HASSAN BHAT Vs. UT OF J&K
August 29, 2022
MST REHANA Vs. UT OF J&K
September 1, 2022
MST. HAMEEDA Vs. STATE OF J&K
August 24, 2022
MST. MALA BEGUM Vs. STATE OF J&K
November 25, 2022
MST. ZAIBA Vs. GHULAM AHMAD ZARGAR
December 30, 2022
MTR. MEHMOODA Vs. STATE OF J&K
December 2, 2022
MUBARAK ALI WANI Vs. UNION TERRITORY THROUGH POLICE STATION PANTHA CHOWK
March 2, 2022
MUBARIK AHMAD THOKER Vs. UT OF J&K
April 11, 2022
MUBEENA BANDAY Vs. STATE OF J&K
January 28, 2022
MUDASIR YOUSUF Vs. STATE OF J&K
April 18, 2022
MUGLI BEGUM Vs. FINANCIAL COMMISSIONER
November 2, 2022
MUHMMAD LATEEF DAR Vs. UT OF J&K
February 1, 2022
MUHSTAQ AHMAD MIR Vs. KHATIJJA
June 27, 2022
MUKHTAR AHMAD BHAT Vs. UNION TERRITORY OF J&K
August 22, 2022
MUNIFICENT ANGELS Vs. UT OF J&K
September 28, 2022
MURSALEEN BASHIR Vs. UNION TERRITORY OF J&K
April 4, 2022
MURTAZA AHMAD BADER Vs. UT OF JAMMU AND KASHMIR
November 2, 2022
MURTAZA RASHID Vs. UNION TERRITORY OF JK
October 7, 2022
MURTAZA RASHID Vs. UT OF J&K
May 12, 2022
MUSAIB ASHRAF BANGROO Vs. UT OF JAMMU AND KASHMIR
February 3, 2022
MUSHTAQ AHMAD AHANGAR Vs. UNION TERRITORY OF J&K
April 28, 2022
MUSHTAQ AHMAD BHAT Vs. UT OF J&K
February 25, 2022
MUSHTAQ AHMAD KHAN Vs. UNION TERRITORY OF J&K
May 12, 2022
MUSHTAQ AHMAD MALIK Vs. UNION TERRITORY OF JAMMU AND KASHMIR
September 2, 2022
MUSHTAQ AHMAD MIR Vs. UT OF J&K
April 27, 2022
MUSHTAQ AHMAD MIR Vs. UNION TERRITORY OF J&K
November 17, 2022
MUSHTAQ AHMAD PANDIT Vs. ADDITIONAL DEPUTY COMMISSIONER
September 22, 2022
MUSHTAQ AHMAD PEER Vs. STATE OF JAMMU AND KASHMIR
August 26, 2022
MUSHTAQ AHMAD PEER Vs. UNIVERSITY OF KASHMIR
April 28, 2022
MUSHTAQ AHMAD TANKI Vs. MOHAMMAD AZAM TANKI
July 14, 2022
MUSHTAQ AHMAD WANI Vs. UT OF J&K
April 6, 2022
MUSHTAQ AHMAD WANI Vs. UNION OF INDIA
September 16, 2022
MUSHTAQ AHMED Vs. BHOLI BIBI
February 2, 2022
MUSHTAQ AHMED Vs. UT OF J & K
May 27, 2022
MUSHTAQ AHMED KHAN Vs. UNION TERRITORY OF J&K
January 31, 2022
MUSTHAQ AHMAD Vs. STATE OF J&K
August 10, 2022
MUYEEN GANI Vs. UNION TERRITORY OF J&K
October 13, 2022
MUZAFFAR AHMAD DAR Vs. COMMISSIONER SECRETARY
May 10, 2022
MUZAFFAR AHMAD MACHA Vs. DIRECTOR SHER-E-KASHMIR INSTITUTE OF MEDICAL SCIENCES
July 20, 2022
MUZAMIL AHMAD DAR Vs. UT OF J&K
May 26, 2022
MUZAMIL AHMAD DAR Vs. HIGH COURT OF JAMMU AND KASHMIR
August 26, 2022
MUZAMIL BUTT Vs. STATE OF JAMMU & KASHMIR
April 22, 2022
MUZAMIL RAHIM ALLIE Vs. STATE OF J&K
August 29, 2022
MUZAMIL YAQOOB BHAT Vs. UT OF J&K
July 26, 2022
NAFEESA ZARGAR Vs. UNION TERRITORY OF J&K
September 15, 2022
NAHAMI AND CO. Vs. VIGYAN PRAKASH
May 10, 2022
NAIK BIBHU PRASAD Vs. UNION OF INDIA
June 2, 2022
NARAIN DASS BHAGWAN DASS Vs. STATE OF J&K
January 31, 2022
NARDEV LAL Vs. SURESH SHARMA
February 18, 2022
NARENDER Vs. UNION OF INDIA
May 21, 2022
NARESH SINGH Vs. VIJAY KUMAR
March 7, 2022
NARGIS AKHTER Vs. UNION TERRITORY OF J&K
October 29, 2022
NASEER AHMAD SHEIKH Vs. MOHAMMAD SULTAN BHAT
August 25, 2022
NASIR AHMAD WANI Vs. POLICE STATION NEEMUCH
June 3, 2022
NATIONAL INSURANCE CO. LTD. Vs. BIMLA DEVI
August 23, 2022
NATIONAL INSURANCE CO. LTD. Vs. BODH RAJ
February 22, 2022
NATIONAL INSURANCE CO. LTD. Vs. KANTA DEVI
April 22, 2022
NATIONAL INSURANCE COMPANY Vs. TEJ RAM
May 9, 2022
NATIONAL INSURANCE COMPANY Vs. DALEEP BAMBA
July 16, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. MUSHTAQ AHMAD KUTARY
August 17, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. SHAGUFTA BANOO
July 21, 2022
NATIONAL INSURANCE COMPANY LTD. Vs. SAFOORA KHATOON
May 9, 2022
NATIONAL INVESTIGATION AGENCY Vs. JAFFAR HUSSAIN
November 9, 2022
NAVEED JAMAL Vs. UNION TERRITORY OF J&K
October 19, 2022
NAYEEM-U-DIN WANI Vs. UT OF J&K
July 19, 2022
NAZEEM AKHTER Vs. UT OF J&K
April 11, 2022
NAZIR AHMAD BHAT Vs. UT OF J&K
May 18, 2022
NAZIR AHMAD CHOPAN Vs. ABDUL REHMAN CHOPAN
December 23, 2022
NAZIR AHMAD GANAIE Vs. STATE OF J&K
April 20, 2022
NAZIR AHMAD LONE Vs. UT OF J&K
July 21, 2022
NAZIR AHMAD MIR Vs. STATE OF JK
January 29, 2022
NAZIR AHMAD MIYA Vs. GOVT. OF J AND K
January 24, 2022
NAZIR AHMAD MOORI Vs. STATE OF J&K
February 18, 2022
NAZIR AHMAD SOFI Vs. JAMMU AND KASHMIR BANK LIMITED
March 28, 2022
NAZIR AHMAD WAR Vs. UT OF J&K
April 28, 2022
NAZIR AHMED Vs. STATE OF J&K
February 8, 2022
NEELAM RANI Vs. STATE OF J&K
May 5, 2022
NEELAM SINGH Vs. UNION TERRITORY OF J&K
August 1, 2022
NEELOFAR RASOOL Vs. IMTIYAZ AHMAD AHANGAR
May 25, 2022
NEESHU BALA Vs. STATE OF J&K
January 27, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. RUDESH KUMAR
February 18, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. SOMA DEVI
February 25, 2022
NEW INDIA ASSURANCE COMPANY LTD Vs. MEHRA BEGUM
September 1, 2022
NEW JHELUM CONSTRUCTION COMPANY Vs. UNION OF INDIA
May 9, 2022
NEW JK ROADWAYS Vs. UNION TERRITORY OF J&K
June 2, 2022
NISHAT AHMED Vs. UNION TERRITORY OF J&K
June 2, 2022
NISSAR AHMAD KHAN Vs. UNION TERRITORY OF J&K
August 31, 2022
NISSAR AHMAD MALIK Vs. MUBEENA FARHAT
January 31, 2022
NISSAR AHMAD YATTOO Vs. UT OF J&K
July 18, 2022
NITIN SHARMA AND ANOTHER Vs. UT OF JAMMU AND KASHMIR
September 12, 2022
NIYAZ AHMAD BABA Vs. STATE OF J&K
April 6, 2022
NIYAZ AHMAD WANI Vs. UT OF J&K
October 19, 2022
NOOR DIN Vs. UNION TERRITORY OF J & K
March 22, 2022
NORTHERN TRANSFORMERS Vs. UT OF J&K
September 15, 2022
OM SAI RAM CONSTRUCTION Vs. UNION TERRITORY OF J&K
July 6, 2022
OPERATIONS Vs. STATE OF JAMMU & KASHMIR
July 13, 2022
ORIENTAL INSURANCE CO. LTD Vs. JIA LAL
March 10, 2022
ORIENTAL INSURANCE CO. LTD. Vs. NARINDER KUMAR
February 18, 2022
ORIENTAL INSURANCE CO. LTD. Vs. RAMESH
February 18, 2022
ORIENTAL INSURANCE COMPANY LIMITED Vs. MEENA SHARMA
November 18, 2022
ORIENTAL INSURANCE COMPANY LTD. Vs. SAT PAL
September 2, 2022
OWAIS ADIL PARRAY Vs. UNION TERRITORY OF J&K
April 27, 2022
OWAIS ADIL PARRAY Vs. UNION TERRITORY OF J&K
June 28, 2022
OWAIS AHMAD GANIE Vs. UNION TERRITORY OF J&K
May 18, 2022
OWAIS SIDIQ THAKOO Vs. UNION TERRITORY OF J&K
August 29, 2022
PANCHMA KUMARI Vs. RAJ KUMAR
February 23, 2022
PARAMJEET SINGH Vs. STATE OF J&K
February 25, 2022
PARAS KAPOOR Vs. STATE OF J&K
July 29, 2022
PARBODH KUMAR Vs. STATE
November 5, 2022
PARSHOTAM KUMAR SHARMA Vs. UT OF J&K
April 11, 2022
PARSHOTAM SINGH Vs. STATE OF J&K
January 31, 2022
PARVAIZ AHMAD KHOJA Vs. UNION TERRITORY OF J&K
April 11, 2022
PARVAIZ HASSAN WANI Vs. UNION TERRITORY OF J&K
October 11, 2022
PARVEEN AKHTER Vs. U.T. OF J&K
August 5, 2022
PARVEEZ AHMAD BABA Vs. UNION TERRITORY OF J&K
November 3, 2022
PARVEEZ AHMAD BABA Vs. UNION TERRITORY OF J&K
September 13, 2022
PARVESH BAHRI Vs. UNION TERRITORY OF J&K
September 15, 2022
PARVEZ AHMAD KHAN Vs. AREEB
October 18, 2022
PARVEZ AHMAD NENGROO Vs. UT OF J&K
June 27, 2022
PARVEZ AHMED Vs. STATE OF J&K
September 6, 2022
PARVEZ AHMED Vs. STATE OF J & K
November 18, 2022
PERMEENA BANNO Vs. UT OF JAMMU AND KASHMIR
September 13, 2022
PHAROSE REMEDIES LTD. Vs. UNION OF INDIA
February 22, 2022
PINKU Vs. DES RAJ
February 3, 2022
POONAM DEVI Vs. UT OF J&K
June 1, 2022
POONAM SHARMA Vs. STATE OF J&K
December 26, 2022
PRABHJOT KOUR Vs. ATINDERPAL KOUR
July 14, 2022
PRATIWHA Vs. UT OF J&K
June 3, 2022
PREM NATH Vs. RAJINDER SINGH
November 10, 2022
PREM NATH Vs. STATE OF JAMMU & KASHMIR
September 22, 2022
PREM SINGH Vs. UT OF JAMMU AND KASHMIR
October 17, 2022
PRITAM SINGH SAINI Vs. STATE OF J&K
February 22, 2022
PRITI KHAJURIA Vs. JOGESHWAR KUMAR GUPTA
September 30, 2022
PRIYA SHARMA Vs. UT OF J&K
June 2, 2022
PURAN CHAND Vs. NAVEEN KUMAR CHOUDHARY
November 22, 2022
PURAN CHAND BHAGAT Vs. UNION TERRITORY OF J&K
September 16, 2022
PUSHPA PANDITA Vs. J&K SRTC
March 31, 2022
QAZI AFTAB AHMAD Vs. STATE OF J&K
May 18, 2022
QAZI GOUSIA JEELANI Vs. MEHRAJ UD DIN NAJAR
July 8, 2022
R.K. ENTERPRISES Vs. UNION OF INDIA
March 4, 2022
RAAISHA Vs. SYED SUDHANSHU PANDAY
January 27, 2022
RAHIL ASLAM Vs. INDIAN OIL CORPORATION
May 9, 2022
RAHIL MANZOOR MALLA Vs. UNION TERRITORY OF J&K
October 13, 2022
RAISA BANOO Vs. SHAMEEMA
July 21, 2022
RAJ KUMAR SHARMA Vs. COLLECTOR AGRARIAN REFORMS
September 14, 2022
RAJA Vs. FINANCIAL COMMISSIONER
September 2, 2022
RAJESH DOGRA Vs. UT OF J AND K
April 1, 2022
RAJESH M. ANAND Vs. RAKESH M ANAND
August 16, 2022
RAJESH RAINA Vs. STATE OF J&K
May 19, 2022
RAJESH SHARMA Vs. UNION TERRITORY OF J&K
May 30, 2022
RAJESHWARI KATOCH Vs. STATE
October 18, 2022
RAJINDER KUMAR Vs. MANAV CHOUHAN
April 22, 2022
RAJINDER OBEROI Vs. STATE OF J&K
August 17, 2022
RAJNI KOUL Vs. SURINDER KUMAR
April 6, 2022
RAJNI SHARMA Vs. ORIENTAL INSURANCE COMPANY LTD.
April 11, 2022
RAKESH GUPTA Vs. AIRPORTS AUTHORITY OF INDIA
March 22, 2022
RAKHEE SHARMA Vs. AMIT SHARMA
September 2, 2022
RAM PREET PASWAN Vs. STATE OF J&K
August 31, 2022
RAMEEZ RAJA SHEIKH Vs. UNION TERRITORY OF J&K
November 7, 2022
RAMESH KUMAR BHAT Vs. UT OF J&K
March 9, 2022
RAMNEEK SINGH Vs. STATE OF J&K
September 30, 2022
RAMNEEK SINGH Vs. STATE OF JAMMU & KASHMIR
September 30, 2022
RANGE OFFICER KANDI RANGE SOPORE Vs. ALTAF HUSSAIN MALLA
May 18, 2022
RANJEETA KOUR Vs. STATE OF J&K
February 17, 2022
RASHMI METALIKS LTD. Vs. JINDAL SAW LTD.
December 26, 2022
RASHPAL SINGH. Vs. STATE OF J&K
August 2, 2022
RATNU Vs. BAJAJ ALLIANZ GEN. INSU. CO. LTD.
April 13, 2022
RAVENBHEL BIOTECH Vs. STATE
November 10, 2022
RAVI BHAKHRI Vs. STATE OF J&K
February 24, 2022
RAVINDER GUPTA Vs. UNION TERRITORY OF J&K
October 17, 2022
RAVINDER KUMAR GUPTA Vs. UNION TERRITORY OF J&K
September 21, 2022
RAYEES AHMAD BHAT Vs. UNION TERRITORY OF J&K
August 24, 2022
RAYEES AHMAD DAR Vs. UNION TERRITORY OF J&K
May 21, 2022
RAYEES AHMAD MIR Vs. UT OF J&K
February 21, 2022
RAYEES AHMAD NAJAR Vs. UT OF JAMMU AND KASHMIR
August 30, 2022
RAYEES AHMAD TURRAY Vs. UT OF J&K
July 1, 2022
RAZIA SULTAN Vs. ROMESH KUMAR VERMA
May 21, 2022
REHANA AKHTER Vs. UNION TERRITORY OF J & K
November 10, 2022
REHANA ALI Vs. STATE OF J&K
March 9, 2022
REHANA KAUSAR Vs. UT OF J&K
December 23, 2022
REHMATULLAH Vs. U.T OF J&K
February 7, 2022
RELIANCE GENERAL INSURANCE CO. LTD Vs. CHANCHLA KUMARI
April 5, 2022
RESIDENTS OF VILLAGE TURTUK Vs. LADHAK AUTONOMOUS HILL DEVELOPMENT COUNCIL LEH
August 31, 2022
REYAZ AHMAD BHAT Vs. UT OF J&K
March 30, 2022
REYAZ AHMAD BOHRU Vs. STATE OF J&K
June 30, 2022
REYAZ AHMAD DAR Vs. U.T. OF J&K
August 12, 2022
REYAZ AHMAD MIR Vs. UNION TERRITORY OF J.K
May 9, 2022
REYAZ AHMED SOHIL Vs. STATE OF J & K
November 2, 2022
RIFAT RASHID Vs. UT OF JAMMU AND KASHMIR
September 5, 2022
RISHI SHARMA DIRECTOR HAUSTUS BIOTECH PRIVATE LIMITED Vs. BILAL AHMAD RATHER, DRUGS INSPECTOR
August 24, 2022
RITA DEVI Vs. UT OF J&K
April 11, 2022
RIYAZ AHMAD MASOODI Vs. COMMISSIONER/SECRETARY GENERAL ADMINISTRATION DEPARTMENT
May 25, 2022
RIYAZ AHMAD MIR Vs. UNION TERRITORY OF J&K
May 25, 2022
RIYAZ AHMAD PARRAY Vs. UT OF J&K
September 2, 2022
RIYAZ PASWAL Vs. UNION TERRITORY OF J&K
August 29, 2022
RIZWAN AKBAR NAJAR Vs. UNION TERRITORY OF J&K
November 17, 2022
RIZWAN BASHIR NATH Vs. UNION TERRITORY OF J&K
April 7, 2022
ROHIT GUPTA Vs. COMMISSIONER, J.M.C.
February 24, 2022
ROUF AHMAD MAGRAY Vs. UNION TERRITORY OF J&K
May 18, 2022
ROUF AHMAD MIR Vs. SSP
June 3, 2022
ROUF MAJID NAQASH Vs. P/S WOMENS WING
July 26, 2022
ROUF UL ISLAM Vs. UT OF JAMMU AND KASHMIR
March 2, 2022
ROUHEE BANO Vs. STATE OF J&K
August 2, 2022
ROVINDER SINGH Vs. UNION OF INDIA
April 28, 2022
RUHEE AKHTER Vs. UT OF JAMMU AND KASHMIR
September 9, 2022
RUPESH KUMAR Vs. UT OF JAMMU AND KASHMIR
October 17, 2022
RUQAYA AKHTER Vs. UT
December 23, 2022
RUQAYA TASLEEMA Vs. STATE OF J&K
April 6, 2022
RUVAIT LONE Vs. HUMAIRA WADERA
August 25, 2022
RYEAZ AHMAD GANIE Vs. UNION TERRITORY OF J&K
August 29, 2022
S. K. BAKSHI Vs. PUNJAB NATIONAL BANK
November 30, 2022
S. RAWAIL SINGH Vs. GURINDER JEET KOUR
September 1, 2022
S.S. INDUSTRIES, SHANKER COLONY, GANGAYAL Vs. UT OF J&K
October 29, 2022
SABZAR AHMAD KHAR Vs. UT OF J&K
June 30, 2022
SADAM AHMAD LONE Vs. UT OF J&K
April 22, 2022
SADAM HUSSAIN MIR Vs. UT OF J&K
April 13, 2022
SADAT HUSSAIN Vs. STATE OF J&K
August 5, 2022
SAFEENA AKHTAR Vs. STATE OF J&K
November 11, 2022
SAGAR CHUG Vs. SAKSHI CHUG
July 29, 2022
SAJAD AHMAD BAKSHI Vs. UT OF J&K
May 6, 2022
SAJAD AHMAD KHAN Vs. UT OF J&K
May 11, 2022
SAJAD HUSSAIN GULL Vs. UT OF JAMMU AND KASHMIR
April 18, 2022
SAJID ANZAR SHAH Vs. UT
September 21, 2022
SAKIB AHMAD SHEROO Vs. UT OF J&K
August 4, 2022
SAKSHI Vs. STATE OF J&K
February 9, 2022
SALEEMA PANDIT Vs. SHEIKH ALI MOHAMMAD
September 7, 2022
SALMAN SALEEM MIR Vs. UNION TERRITORY OF J&K
September 16, 2022
SANDEEP SINGH Vs. NISAR AHMAD DAR
May 21, 2022
SANJAY GUPTA Vs. STATE OF J&K
May 23, 2022
SANJAY KUMAR Vs. UT OF J&K
February 10, 2022
SANJAY KUMAR SRIVASTAVA Vs. CENTRAL BUREAU OF INVESTIGATION
July 8, 2022
SANJEEV BHAGAT Vs. MANZOOR HUSSAIN
October 29, 2022
SANJEEV KUMAR Vs. UNION OF INDIA
July 18, 2022
SANJEEV KUMAR Vs. STATE OF J&K
August 31, 2022
SANTOSH KESAR Vs. UT OF J&K
January 10, 2022
SAQLAIN MUJTABA Vs. UNIVERSITY OF JAMMU
May 21, 2022
SARA BEGUM Vs. STATE OF J&K
September 13, 2022
SARPREET SINGH Vs. UNION TERRITORY OF J & K
March 31, 2022
SARTAJ AHMAD GANAI Vs. UNION TERRITORY OF J&K
December 27, 2022
SARWAR KHAN Vs. UNION TERRITORY OF J&K
August 31, 2022
SATISH KHAJURIA Vs. JAGJIT JOLLY
January 31, 2022
SECRETARY TO GOVERNMENT OF J&K Vs. S.C. ASSOCIATES ENGINEERS AND CONTRACTORS
April 5, 2022
SEWA SINGH Vs. KRISHAN SINGH
August 5, 2022
SHABEENA BEGUM Vs. STATE
May 5, 2022
SHABEENA KHAN Vs. DIRECTOR, SKIMS
January 31, 2022
SHABIR AHMAD BEIGH Vs. BASHIR AHMAD BHAT
April 5, 2022
SHABIR AHMAD DAR Vs. UT OF J&K
July 5, 2022
SHABIR AHMAD GANAI Vs. GHULAM MOHI UD DIN
November 4, 2022
SHABIR AHMAD GANIE Vs. UNION TERRITORY OF J&K
July 18, 2022
SHABIR AHMAD MALIK Vs. UNION TERRITORY OF J&K
February 25, 2022
SHABIR AHMAD MALLA Vs. SHO POLICE STATION SHOPIAN
May 5, 2022
SHABIR AHMAD MIR Vs. NATIONAL BOARD OF EXAMINATION
September 30, 2022
SHABIR AHMAD NAJAR Vs. UNION TERRITORY OF J&K
August 31, 2022
SHABIR AHMAD YATOO Vs. UT OF J&K
June 30, 2022
SHAFAQAT ALI SHEIKH Vs. UNION TERRITORY OF J&K
April 26, 2022
SHAFAT ULLAH KUCHAY Vs. BILQUIS
April 5, 2022
SHAFIQ AHMAD QURESHI Vs. STATE OF J&K
May 11, 2022
SHAFIQ AHMED Vs. UT OF J&K
September 16, 2022
SHAH FAHAD PEERZADA Vs. UT OF JK
November 17, 2022
SHAH-E-JAHAN PANDITH Vs. UNION TERRITORY OF J & K
November 9, 2022
SHAHID AHMAD SHEIKH Vs. UNION TERRITORY OF J&K
April 1, 2022
SHAHID ASHRAF Vs. UT OF J&K
July 20, 2022
SHAHID BASHIR MIR Vs. UNION TERRITORY OF J&K
May 19, 2022
SHAHID MAJIEED DAR Vs. UT OF J&K
May 25, 2022
SHAHID UL ISLAM MIR Vs. UNION TERRITORY OF J&K
August 10, 2022
SHAHNAWAZ SHAH Vs. HIGH COURT OF JK
April 22, 2022
SHAHZAIB YASEEN WANI Vs. UT OF J&K
August 5, 2022
SHAIDA BANO Vs. UT OF J&K
April 5, 2022
SHAILENDER PARIHAR Vs. SARMAD HAFEEZ, SECRETARY YOUTH SERVICES & SPORTS DEPARTMENT
October 18, 2022
SHAKEEL AHMAD BHAT Vs. UNION TERRITORY OF J&K
October 11, 2022
SHAM LAL Vs. DALIP THUSOO
February 10, 2022
SHAMEEM AHMAD RESHI Vs. ROYAL ENTERPRISES INDUSTRIAL ESTATE
July 26, 2022
SHAMEEMA AKHTER Vs. ABDUL JABBAR LONE
September 29, 2022
SHAMEEMA KHAN Vs. UNION TERRITORY OF J&K
July 14, 2022
SHANKAR Vs. UNION TERRITORY OF J&K
May 13, 2022
SHANKERACHARAYA COLLEGE OF ETT Vs. UNION TERRITORY OF J&K
July 13, 2022
SHARAN GUPTA Vs. UNION TERRITORY OF J&K
May 9, 2022
SHASHI PAUL SINGH Vs. GURMEET KOUR
November 17, 2022
SHEEBA INAYAT Vs. UT OF JK
November 17, 2022
SHEENUM SHAHEEN Vs. MAJID ALI BUTT
March 3, 2022
SHEETAL VERMA Vs. STATE OF JAMMU & KASHMIR
September 20, 2022
SHEIKH FEROZ AHMAD Vs. UNION TERRITORY OF J&K
November 10, 2022
SHEIKH MUNEER AKHTER Vs. UNION TERRITORY OF J&K
November 17, 2022
SHER MOHD. Vs. STATE OF J&K
February 9, 2022
SHIVAM SHARMA Vs. UNION OF INDIA
March 3, 2022
SHOKET M. CHOWDRY Vs. UNION TERRITORY OF JAMMU AND KASHMIR
February 2, 2022
SHOWKAT AHMAD Vs. RAVI CAPOOR
July 20, 2022
SHOWKAT AHMAD GANAI Vs. UNION TERRITORY OF J&K
May 18, 2022
SHOWKAT AHMAD GANIE Vs. UNION TERRITORY OF J&K
March 2, 2022
SHOWKAT AHMAD MIR Vs. UNION TERRITORY OF J&K
May 24, 2022
SHOWKAT AHMAD NADAF Vs. STATE OF J&K
June 3, 2022
SHOWKAT AZIZ ZARGAR Vs. NABEEL SHOWKAT
September 2, 2022
SHOWKAT HUSSAIN PEER Vs. UNION TERRITORY OF JK
March 11, 2022
SHUBHAM SAINI Vs. UNION TERRITORY OF J&K
September 7, 2022
SIKH GURDUWARA Vs. SURINDER SINGH
May 6, 2022
SOM RAJ MAJOTRA Vs. UT OF JAMMU AND KASHMIR
September 16, 2022
SONAM DOLMA Vs. BHARAT SANCHAR NIGAM LIMITED
July 29, 2022
SONAM DORJAY Vs. STATE OF JAMMU & KASHMIR
September 27, 2022
SONAULLAH WANI Vs. STATE OF J&K
April 11, 2022
SONU KUMAR Vs. STATE OF JAMMU & KASHMIR
September 30, 2022
STATE Vs. GHULAM JEELANI KHAN
October 11, 2022
STATE Vs. BASHARAT MEHMOOD
March 9, 2022
STATE Vs. FAYAZ AHMAD BANDAY
April 15, 2022
STATE Vs. JOGINDER SINGH
March 31, 2022
STATE Vs. WAZIR MOHD.
March 31, 2022
STATE Vs. SARTAZ SINGH
March 9, 2022
STATE Vs. MOHD AMIN
March 9, 2022
STATE Vs. AJAY KUMAR
February 23, 2022
STATE Vs. ZIA MUSTAFFA
August 24, 2022
STATE BANK OF INDIA ANANTNAG Vs. G. M. JAMSHEED DAR
May 9, 2022
STATE OF J & K Vs. ZIA MUSTAFA
October 29, 2022
STATE OF J & K Vs. BHUMESH SHARMA
October 19, 2022
STATE OF J & K Vs. VIJAY KUMAR
November 21, 2022
STATE OF J & K Vs. MOHD. AFZAL KHAN
November 18, 2022
STATE OF J & K Vs. MUZAFFAR AHMAD HURRA
October 28, 2022
STATE OF J&K Vs. MIR FATHIMA
September 22, 2022
STATE OF J&K Vs. SUKHVIR SINGH
September 30, 2022
STATE OF J&K Vs. GHULAM MOHAMMAD BANDAY
September 16, 2022
STATE OF J&K Vs. SHAIDA PARVEEN
September 19, 2022
STATE OF J&K Vs. BANSI LAL
October 7, 2022
STATE OF J&K Vs. BELI RAM
October 7, 2022
STATE OF J&K Vs. MANZOOR AHMED
October 7, 2022
STATE OF J&K Vs. SHAKEEL AHMAED
October 7, 2022
STATE OF J&K Vs. CHAIN LAL
October 7, 2022
STATE OF J&K Vs. RAM KARAN SINGH
October 7, 2022
STATE OF J&K Vs. PYAR SINGH
October 7, 2022
STATE OF J&K Vs. SATYA DEVI
October 14, 2022
STATE OF J&K Vs. DEEPAK SINGH SALATHIA
July 25, 2022
STATE OF J&K Vs. MOHD. NASEER
September 14, 2022
STATE OF J&K Vs. SOHAN LAL
September 13, 2022
STATE OF J&K Vs. RENU MAHAJAN
November 18, 2022
STATE OF J&K Vs. SURINDER KUMAR
December 28, 2022
STATE OF J&K Vs. SHESH PAUL SINGH
July 16, 2022
STATE OF J&K Vs. SANJU BHATTI
August 26, 2022
STATE OF J&K Vs. KALI DASS
August 31, 2022
STATE OF J&K Vs. JAGJEET SINGH
August 31, 2022
STATE OF J&K Vs. AIJAZ AHMAD KIRMANI
May 23, 2022
STATE OF J&K Vs. REYAZ ANWAR MASOODI
April 27, 2022
STATE OF J&K Vs. HILAL AHMAD PARRAY
July 15, 2022
STATE OF J&K Vs. ROMESH KUMAR
July 27, 2022
STATE OF J&K Vs. AMARJEET SINGH
August 31, 2022
STATE OF J&K Vs. SHABIR AHMED BHAT
August 31, 2022
STATE OF J&K Vs. AMARJIT SINGH
July 16, 2022
STATE OF J&K Vs. KEWAL KRISHAN
July 16, 2022
STATE OF J&K Vs. BABU RAM
April 8, 2022
STATE OF J&K Vs. CHETAN SHARMA
July 25, 2022
STATE OF J&K Vs. BASHIR AHMED
April 26, 2022
STATE OF J.K. Vs. NOOR UD DIN WANI
May 7, 2022
STATE OF JAMMU & KASHMIR Vs. JAI PAUL
May 30, 2022
STATE OF JAMMU AND KASHMIR Vs. SWARN SINGH
February 15, 2022
STATE OF JAMMU AND KASHMIR Vs. IRSHAD AHMAD MIR
February 9, 2022
STATE OF JK Vs. NAHEED SOZ
February 17, 2022
STATE OF JK Vs. DANISH ZIA BHAT
June 27, 2022
SUDERSHAN SHARMA Vs. NEW INDIA INSURANCE CO. LTD.
February 24, 2022
SUDESH KUMAR Vs. UT OF J&K
May 25, 2022
SUDESH KUMAR RAINA Vs. INDERJEET SINGH, DIRECTOR AGRICULTURE GOLE PULLI, JAMMU
August 3, 2022
SUDHIR POWER LIMITED Vs. UNION TERRITORY OF J&K
May 7, 2022
SUGRA FATIMA Vs. UNION TERRITORY OF J&K
June 14, 2022
SUHAIL AHMAD BHAT Vs. UNION TERRITORY OF J&K
August 10, 2022
SUHAIL AHMAD LONE Vs. UNION TERRITORY OF J&K
February 7, 2022
SUHAIL AHMAD WANI Vs. SKIMS MEDICAL COLLEGE HOSPITAL
July 14, 2022
SUHAIL RAMZAN DAR Vs. UNION TERRITORY OF J&K
October 28, 2022
SUMAN DEVI Vs. ASHOK KUMAR
August 22, 2022
SUMAN SHARMA Vs. STATE OF J&K
February 8, 2022
SUNISH KUMAR Vs. UNION OF INDIA
May 27, 2022
SUNIT SINGH Vs. UNION OF INDIA
July 14, 2022
SUNNY GUPTA Vs. UNION TERRITORY OF J&K
July 4, 2022
SUNNY RAINA Vs. UT OF J&K
July 21, 2022
SURESH GYAN VIHAR UNIVERSITY Vs. UNION OF INDIA
December 26, 2022
SURINDER KUMAR GUPTA Vs. J.M.C.
September 20, 2022
SURJEET SINGH Vs. UNION TERRITORY OF J&K
April 5, 2022
SUSHIL KUMAR Vs. UT OF J&K
September 6, 2022
SUSHMA VERMA Vs. GARO DEVI
April 11, 2022
SWISS GARNIER LIFE SCIENCES Vs. UNION OF INDIA
November 1, 2022
SYED ADEEL SHAH Vs. DIRECTORATE OF ENFORCEMENT
October 20, 2022
SYED AKEEL SHAH Vs. DIRECTORATE OF ENFORCEMENT AND ANOTHER
October 18, 2022
SYED ARSHID TRAMBOO Vs. STATE OF J&K
April 28, 2022
SYED ASIF HAFIZ Vs. UNION TERRITORY OF JK
January 31, 2022
SYED HUSSAIN SHAH Vs. J&K TOURISM DEVELOPMENT CORP.
July 22, 2022
SYED MOHAMMAD AZHAR AMIN SHAH Vs. UNION TERRITORY OF J&K
August 24, 2022
SYED YASEEN SHAH Vs. UNION TERRITORY OF J&K
May 12, 2022
SYEDA AFSHANA BHAT Vs. UNIVERSITY OF KASHMIR
September 28, 2022
TABASUM MIR Vs. UNION OF INDIA
September 16, 2022
TAHIR AHMAD BHAT Vs. U.T. OF J&K
May 20, 2022
TALIB DIN Vs. STATE
April 26, 2022
TAMANNA Vs. KHUSHMEELA
November 1, 2022
TANIYA MAHAJAN AND ANOTHER Vs. UT OF JAMMU AND KASHMIR
September 13, 2022
TANVEER AHMAD KHAN Vs. JK BOSE
August 17, 2022
TANVEER AHMAD MALIK Vs. UNION TERRITORY OF J&K
February 7, 2022
TANZEEM KHURSHEED ZARGAR Vs. J&K SPECIAL TRIBUNAL
October 29, 2022
TARA CHAND Vs. UNION OF INDIA
May 21, 2022
TARIQ AHMAD BHAT Vs. SENIOR SUPERINTENDENT OF POLICE
August 29, 2022
TARIQ AHMAD SHEIKH Vs. MST. ROHI
July 18, 2022
TARLOCHAN SINGH Vs. UNION OF INDIA
May 13, 2022
TARSEM LAL Vs. SUDERSHANA SHARMA
April 11, 2022
TASLEEMA BEGUM Vs. UT OF J&K
December 20, 2022
TAWHEED AHMAD ZARGAR Vs. UT OF J&K
October 18, 2022
TAWHEEDA AKHTAR Vs. RUQAYATASLEEM
July 20, 2022
TAWQEER AHMAD SHEERGOJREE Vs. UT OF J&K
September 2, 2022
TAWSEEF AHMAD GOJREE Vs. MST. RUBIYA TABASUM
August 16, 2022
TEJEINDER SINGH Vs. UT OF J&K
May 13, 2022
TOWSEEF AHMAD MIR Vs. UNION TERRITORY OF J&K
December 16, 2022
TUFAIL AHMAD CHOTA Vs. STATE OF J&K
April 6, 2022
TYNDALE BISCOE SCHOOL Vs. UNION TERRITORY OF J.& K.
April 27, 2022
UBAID TARIQ UNTOO Vs. UNION TERRITORY OF J&K
October 19, 2022
UMER YOUSUF RATHER Vs. UT OF J&K
July 21, 2022
UMESH KUMAR Vs. NEW INDIA ASSURANCE CO. LTD.
February 22, 2022
UNION OF INDIA Vs. DES RAJ NAGPAL
April 19, 2022
UNION OF INDIA Vs. IQBAL BEGUM
April 27, 2022
UNION OF INDIA Vs. GHULAM NABI AHANGER
May 19, 2022
UNION OF INDIA Vs. BHAWANI TRADERS
July 29, 2022
UNION OF INDIA Vs. GHULAM MOHAMMAD NENGROO
September 1, 2022
UNION OF INDIA Vs. KAPIL DEV
September 16, 2022
UNION OF INDIA Vs. D.KHOSLA AND COMPANY
May 9, 2022
UNION OF INDIA Vs. RAVI KUMAR
November 9, 2022
UNION TERRITORY OF J&K Vs. GOPAL KRISHAN
October 29, 2022
UNION TERRITORY OF J&K Vs. SYED ABRAR ASHRAF ANDRABI
August 10, 2022
UNION TERRITORY OF J&K Vs. SANDOOR SINGH
October 19, 2022
UNION TERRITORY OF J&K Vs. JAVID AHMAD SHAH
September 1, 2022
UNION TERRITORY OF J&K Vs. MOHAMMAD RAFIQ NAJAR
December 20, 2022
UNION TERRITORY OF J&K Vs. MOHAMMAD LATIEF MAGREY
July 1, 2022
UNION TERRITORY OF J&K Vs. SUDESH KUMAR RAINA
September 6, 2022
UNION TERRITORY OF J&K Vs. GHULAM MOHI UD DIN AHANGER
May 17, 2022
UNION TERRITORY OF J&K Vs. SONAULLAH AHANGER
March 30, 2022
UNION TERRITORY OF JAMMU AND KASHMIR Vs. R.R. PREFEB INDUSTRY SIDCO INDUSTRIAL COMPLEX, BARI BRAHMANA, JAMMU
February 4, 2022
UNION TERRITORY OF JK Vs. MUHAMMAD IQBAL HUSSAIN
January 28, 2022
UNION TERRITORY OF JK Vs. NISSAR AHMAD ITOO
April 5, 2022
UNITED INDIA INSURANCE CO. LTD. Vs. GHULAM MOHI-UD-DIN WANI
May 27, 2022
UNITED INDIA INSURANCE CO. LTD. Vs. KERAT SINGH
February 9, 2022
UNITED INDIA INSURANCE CO. LTD. Vs. KANCHAN SHARMA
May 9, 2022
UNITED INDIA INSURANCE CO. LTD. Vs. PARVEEN CHAND
August 23, 2022
UNITED INDIA INSURANCE COMPANY LTD. Vs. MUZAFFAR AHMAD DAR
February 25, 2022
UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD. Vs. ARTI DEVI
August 24, 2022
UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LTD. Vs. SALONI GUPTA
July 26, 2022
UPKAR GOODS TPT. CO. PVT. LTD. Vs. UNITED INDIA INSURANCE COMPANY LIMITED
September 5, 2022
UT OF J & K Vs. SATYA GUPTA
May 12, 2022
UT OF J AND K Vs. AADIL BASHIR DAR
April 19, 2022
UT OF J&K Vs. BHAT AB. UBRAN BIN AFTAB
September 13, 2022
UT OF J&K Vs. HADAYATULLAH SHEIKH
October 14, 2022
UT OF J&K Vs. MIRSONS CONSTRUCTIONS PVT. LTD.
October 10, 2022
UT OF JAMMU AND KASHMIR Vs. UMREENA AKHTER
February 18, 2022
V.P. SAINI Vs. CHAIRMAN AIRPORTS AUTHORITY OF INDIA
May 4, 2022
VAISHNO FRUIT CO. Vs. UNION OF INDIA
April 25, 2022
VAKIL AHMAD DAR Vs. UNION TERRITORY OF J&K
July 25, 2022
VALLEY ENGINEERING WORKS Vs. STATE OF J&K
August 5, 2022
VALLEY TRANSPORT COMPANY Vs. UT OF J&K
September 22, 2022
VARUN ARORA Vs. RICHA ARORA
January 27, 2022
VESSU WELFARE COMMITTEE Vs. RELIEF AND REHABILITATION COMMISSIONER
July 5, 2022
VIJAY GUPTA Vs. DEEKSHA SHARMA
September 1, 2022
VIJAY KUMAR Vs. J&K SPECIAL TRIBUNAL
February 22, 2022
VIJAY KUMARI Vs. UT OF J&K
March 9, 2022
VIJAY SINGH Vs. LALITA KARKI
September 6, 2022
VIKAS DHAR Vs. FINANCIAL COMMISSIONER
November 2, 2022
VIKAS KUMAR SHARMA Vs. UNION TERRITORY OF J&K
June 1, 2022
VIKRANT SINGH Vs. STATE OF J&K
August 31, 2022
VILLAGERS OF KANLI-BAGH BARAMULLA Vs. UNION TERRITORY OF J&K
February 15, 2022
VILLAGERS OF VILLAGE UFTI-PIPITING SKIDSHARAK KARGIL Vs. UT OF LADAKH
August 31, 2022
VILLAGERS OF VILLAGE UFTI-PIPTING Vs. FINANCIAL COMMISSIONER
November 2, 2022
VINKLE SINGH Vs. STATE OF J&K
May 27, 2022
VINOD KUMAR WADHHWAN Vs. UNION OF INDIA
September 2, 2022
VIRENDER GUPTA Vs. STATE
May 21, 2022
VIRENDER SALGOTRA Vs. UNION OF INDIA
July 1, 2022
VISHAL SALGOTRA Vs. ADDITIONAL PUBLIC PROSECUTOR, JAMMU
July 27, 2022
WAHEED UR REHMAN PARRA Vs. UT OF J&K
May 25, 2022
WAIZ-UL-ISLAM Vs. UNION TERRITORY OF J&K
July 16, 2022
WAQAR AHMAD DAR Vs. UNION TERRITORY OF J&K
August 29, 2022
WAQAR AHMAD GANIE Vs. UNION TERRITORY OF J&K
November 9, 2022
WARYAM CHAND THAPA Vs. STATE OF J&K
March 8, 2022
WASEEM AKBAR GANIE Vs. UT OF J&K
August 1, 2022
WASEEM QURESHI Vs. UNION TERRITORY OF J&K
July 8, 2022
WASEEM QURESHI Vs. STATE OF JAMMU & KASHMIR
September 15, 2022
YAMEEN ALTAF DAR Vs. UT OF J&K
August 24, 2022
YASIR AHMAD SHEIKH Vs. ABDUL SALAM SHEIKH
September 8, 2022
YASMEEN Vs. UT OF JAMMU AND KASHMIR
September 21, 2022
YASMEENA JAMEEL Vs. UNION TERRITORY OF J&K
February 1, 2022
YASMEENA JAN Vs. STATE OF J&K
May 21, 2022
YAWAR AHMAD KUNDOO Vs. UT OF J&K
July 26, 2022
YAWAR AHMAD SHERGOJRI Vs. UT OF J&K
May 25, 2022
ZAFFER ALTAF BHAT Vs. UNION OF INDIA
July 8, 2022
ZAFFERULLAH AHMED Vs. STATE OF J & K
November 18, 2022
ZAHID SNOBER Vs. STATE OF J&K
January 28, 2022
ZAHOOR AHMAD BHAT Vs. UT OF JK
March 2, 2022
ZAHOOR AHMAD KHAN Vs. UT OF J&K
November 1, 2022
ZAHOOR AHMAD MIR Vs. NUSRAT IBRAHIM
May 6, 2022
ZAHOOR AHMAD RATHER Vs. UNION TERRITORY OF JK
November 22, 2022
ZAHOOR AHMAD SHAH Vs. UNION TERRITORY OF J&K
May 26, 2022
ZAHOOR AHMED KHAN Vs. STATE OF J&K
September 1, 2022
ZAIL SINGH Vs. UOI
January 28, 2022
ZAIN UL HAFEEZ Vs. UTOF J&K
June 2, 2022
ZAMINDARAN OF MOHALLA GOMA YOKCHOKS Vs. UNION TERRITORY OF J&K
October 6, 2022
ZAREENA BANO Vs. STATE OF J&K
May 9, 2022
ZUBAIR AHMAD Vs. UNION TERRITORY OF J&K
December 16, 2022
ZUBAIR AHMAD TELI Vs. UNION TERRITORY OF J&K
April 28, 2022
ZUBAIR AHMAD WANI Vs. GOVERNMENT OF J&K
July 15, 2022
ZUBEEDA Vs. UNION TERRITORY OF J&K
May 21, 2022
ZUNAID HUSSAIN Vs. UNION TERRITORY OF J&K
February 14, 2022