Case Index

Title
Date
JAYMANTI DEVI Vs. BAIJNATH SAHU
October 10, 2022
A AND E COLLEGE OF PHARMACY BALUAHI Vs. LALIT NARAYAN MITHILA UNIVERSITY
March 31, 2022
A AND M COMMUNICATION Vs. STATE OF BIHAR
December 13, 2022
ABC Vs. STATE OF BIHAR
May 17, 2022
ABDUL HAMID Vs. STATE OF BIHAR
December 2, 2022
ABDUL SALAM Vs. STATE OF BIHAR
May 5, 2022
ABDUS SALAM MANDAL Vs. SANTOSH KUMAR NATHANI
October 11, 2022
ABHAY NATH MISHRA Vs. STATE OF BIHAR
June 20, 2022
ABHIJEET KUMAR Vs. STATE OF BIHAR
December 9, 2022
ABHIJIT SHARMA Vs. LIFE INSURANCE CORPORATION OF INDIA
November 21, 2022
ABHIMANYU SINGH Vs. STATE OF BIHAR
August 25, 2022
ABHISHEK KUMAR Vs. STATE OF BIHAR
March 8, 2022
ABHISHEK KUMAR Vs. STATE OF BIHAR
April 6, 2022
ABINASH CHANCHAL Vs. STATE BANK OF INDIA
March 24, 2022
ABU TALIB Vs. STATE OF BIHAR
April 1, 2022
ADITYA MULTICOM PRIVATE LIMITED Vs. STATE OF BIHAR
April 7, 2022
ADITYA MULTICOM PRIVATE LIMITED Vs. STATE OF BIHAR
June 22, 2022
ADITYA MULTICOM PRIVATE LIMITED Vs. STATE OF BIHAR
November 4, 2022
ADITYA MULTICOM PRIVATE LIMITED Vs. STATE OF BIHAR
March 9, 2022
ADITYA PURI Vs. STATE OF BIHAR
August 29, 2022
ADITYA RAJ Vs. UNION OF INDIA
June 22, 2022
ADYA NAND PRASAD GUPTA Vs. STATE OF BIHAR
November 16, 2022
ADYA SHARAN CHAUDHARY Vs. STATE OF BIHAR
November 4, 2022
AFTAB ALAM JAUHAR Vs. STATE OF BIHAR
January 10, 2022
AFZAL ALI Vs. KRISHNA MOHAN PRASAD
September 22, 2022
AGARWAL TRADING Vs. STATE OF BIHAR
January 24, 2022
AHLUWALIA CONTRACTORS INDIA Vs. UNION OF INDIA
August 24, 2022
AHMAD HUSSAIN Vs. STATE OF BIHAR
July 18, 2022
AJAY ASSOCIATES Vs. STATE OF BIHAR
June 20, 2022
AJAY KRISHNA RASTOGI Vs. STATE OF BIHAR
September 8, 2022
AJAY KUMAR CHAUBEY Vs. STATE OF BIHAR
December 29, 2022
AJAY KUMAR RAI Vs. SPECIAL DIRECTOR GENERAL
April 21, 2022
AJAY KUMAR SINGH Vs. UNION OF INDIA
December 15, 2022
AJAY RANJAN Vs. STATE OF BIHAR
July 11, 2022
AJEET KUMAR Vs. UNION OF INDIA
November 10, 2022
AJIT KUMAR SINGH Vs. STATE OF BIHAR
April 18, 2022
AJIT PRADHAN Vs. STATE OF BIHAR
July 4, 2022
AJIT SHARMA Vs. STATE OF BIHAR
January 19, 2022
AKHILESH CHAUBEY Vs. STATE OF BIHAR
April 8, 2022
AKHILESH KUMAR Vs. STATE OF BIHAR
February 21, 2022
AKHILESH KUMAR Vs. STATE OF BIHAR
April 22, 2022
AKHILESH KUMAR SINGH Vs. STATE OF BIHAR
March 4, 2022
AKHILESHWAR PRASAD Vs. STATE OF BIHAR
November 28, 2022
AKHILESHWAR PRASAD SINGH Vs. UNION OF INDIA
March 25, 2022
AKHTAR ALI Vs. STATE OF BIHAR
June 27, 2022
ALOK KUMAR Vs. STATE OF BIHAR
November 24, 2022
ALOK KUMAR JHA Vs. UNION OF INDIA
January 17, 2022
ALOK RANJAN Vs. NATIONAL INSTITUTE OF TECHNOLOGY
February 7, 2022
AMAN KUMAR Vs. STATE OF BIHAR
March 21, 2022
AMAN KUMAR SINGH Vs. STATE OF BIHAR
December 1, 2022
AMAN SETHI Vs. STATE OF BIHAR
June 20, 2022
AMBUJ SHARMA Vs. STATE OF BIHAR
July 8, 2022
AMIT KUMAR Vs. STATE OF BIHAR
December 22, 2022
AMIT KUMAR Vs. HIGH COURT OF JUDICATURE AT PATNA
August 11, 2022
AMIT KUMAR RAI Vs. STATE OF BIHAR
April 1, 2022
AMIT KUMAR SINGH Vs. STATE OF BIHAR
March 31, 2022
AMIT RAJ Vs. STATE OF BIHAR
June 21, 2022
AMITABH KUMAR Vs. STATE OF BIHAR
May 17, 2022
AMJAD ALI Vs. NATIONAL INSTITUTE OF TECHNOLOGY
April 19, 2022
AMJAD ALI KHAN Vs. STATE OF BIHAR
September 1, 2022
AMNA NAIM Vs. STATE OF BIHAR
July 21, 2022
AMRAPALI PACKAGING PVT Vs. STATE OF BIHAR
March 7, 2022
AMRENDRA KUMAR Vs. STATE OF BIHAR
September 8, 2022
AMRENDRA KUMAR YADAV Vs. STATE OF BIHAR
April 20, 2022
AMRIT RAJ CONSTRUCTION Vs. STATE OF BIHAR
May 17, 2022
AMRITA KUMARI Vs. STATE OF BIHAR
October 12, 2022
ANAND PRAKASH Vs. BANK OF INDIA
March 29, 2022
ANAND SHRAMA Vs. STATE OF BIHAR
May 9, 2022
ANAND VAIBHAV Vs. STATE OF BIHAR
January 5, 2022
ANANT KUMAR Vs. DISTRICT MAGISTRATE VAISALI
April 22, 2022
ANAY KUMAR JAISWAL Vs. BANK OF INDIA
May 9, 2022
ANIL KUMAR Vs. UNION OF INDIA
May 6, 2022
ANIL KUMAR Vs. UNION OF INDIA
January 10, 2022
ANIL KUMAR Vs. STATE OF BIHAR
May 11, 2022
ANIL KUMAR CHOUDHARY Vs. STATE OF BIHAR
August 11, 2022
ANIL KUMAR PRASAD Vs. STATE OF BIHAR
December 2, 2022
ANIL KUMAR SINGH Vs. SOUTH BIHAR POWER DISTRIBUTION CO. LIMITED
January 31, 2022
ANIL PRASAD Vs. STATE OF BIHAR
December 2, 2022
ANIL PRASAD SINGH Vs. MD. IRFAN
September 29, 2022
ANIL PRASASD Vs. STATE OF BIHAR
January 10, 2022
ANISHA TRADERS Vs. STATE OF BIHAR
July 7, 2022
ANITA DEVI Vs. STATE OF BIHAR
July 13, 2022
ANITA DEVI Vs. SUNITA DEVI
December 5, 2022
ANJALI DEVI Vs. MOST. MADHURI DEVI
July 12, 2022
ANJALI RAUT Vs. STATE OF BIHAR
May 20, 2022
ANJANI KUMAR CHOUDHARY Vs. T.M. BHAGALPUR UNIVERSITY
September 15, 2022
ANJU DEVI Vs. STATE OF BIHAR
January 17, 2022
ANJU KUMARI Vs. STATE OF BIHAR
May 19, 2022
ANJU KUMARI Vs. STATE OF BIHAR
April 6, 2022
ANJU KUMARI Vs. STATE OF BIHAR
September 22, 2022
ANJU SINGH Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-1
June 21, 2022
ANJUM ARA Vs. STATE OF BIHAR
November 28, 2022
ANJUM HASSAN ANSARI Vs. STATE OF BIHAR
November 29, 2022
ANKESH KUMAR SINGH Vs. STATE OF BIHAR
April 15, 2022
ANKIT PAPER MART Vs. STATE OF BIHAR
April 5, 2022
ANSHILA SERVICES PRIVATE LIMITED Vs. STATE OF BIHAR
January 28, 2022
ANURADHA KUMARI Vs. STATE OF BIHAR
February 7, 2022
APARNA SHIVA Vs. STATE OF BIHAR
October 10, 2022
ARAYABHATTA KNOWLEDGE UNIVERSITY, MITHAPUR Vs. MAMTA KUMARI
October 14, 2022
ARBIND KUMAR Vs. BHARAT PETROLEUM CORPORATION LIMITED
September 14, 2022
ARBIND KUMAR SINHA Vs. RASHMI SINHA
October 10, 2022
ARCHANA KUMARI Vs. STATE OF BIHAR
November 10, 2022
ARCHANA KUMARI Vs. STATE OF BIHAR
February 22, 2022
ARJUN KUMAR Vs. STATE OF BIHAR
December 1, 2022
ARPAN KUMAR Vs. STATE OF BIHAR
April 22, 2022
ARUN KUMAR Vs. STATE OF BIHAR
April 7, 2022
ARUN KUMAR AGRAWAL Vs. PUNJAB NATIONAL BANK
February 3, 2022
ARUN KUMAR GUPTA Vs. STATE OF BIHAR
September 30, 2022
ARUN KUMAR SHUKLA Vs. UNION OF INDIA
January 17, 2022
ARUN KUMAR SINGH Vs. STATE OF BIHAR
August 18, 2022
ARUN KUMAR SINHA Vs. STATE OF BIHAR
August 18, 2022
ARUN KUMAR SRIVASTAVA Vs. STATE OF BIHAR
December 15, 2022
ARUN KUMAR TIWARY Vs. STATE OF BIHAR
May 17, 2022
ARUN SINGH ALIAS ARUN KUMAR SINGH Vs. STATE OF BIHAR
January 31, 2022
ARVIND KUMAR Vs. STATE OF BIHAR
January 29, 2022
ARVIND MANDAL Vs. STATE OF BIHAR
July 29, 2022
ARYA Vs. RAJESH KUMAR SINHA
July 11, 2022
ARYA TRADERS Vs. STATE OF BIHAR
September 8, 2022
ASCEND TELECOM INFRASTRUCTURE PVT. LTD. Vs. AJAY KUMAR
September 8, 2022
ASHISH KUMAR SINHA Vs. UNION OF INDIA
October 21, 2022
ASHOK KUMAR Vs. STATE OF BIHAR
November 17, 2022
ASHOK KUMAR Vs. STATE OF BIHAR
April 4, 2022
ASHOK KUMAR Vs. STATE OF BIHAR
September 19, 2022
ASHOK KUMAR Vs. STATE OF BIHAR
March 4, 2022
ASHOK KUMAR BHOGENDRA RAM Vs. UNION OF INDIA
August 3, 2022
ASHOK KUMAR GUPTA Vs. STATE OF BIHAR
August 2, 2022
ASHOK KUMAR SHARMA Vs. STATE OF BIHAR
January 17, 2022
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
July 4, 2022
ASHOK KUMAR SINGHANIA Vs. STATE OF BIHAR
May 13, 2022
ASHOK KUMAR VERMA Vs. STATE OF BIHAR
November 16, 2022
ASHOK MAHTO Vs. STATE OF BIHAR
April 15, 2022
ASHUTOSH KUMAR Vs. STATE OF BIHAR
October 17, 2022
ASHUTOSH RANJAN Vs. UNION OF INDIA
April 27, 2022
ASLAM QURAISHI Vs. MD. GEYASUDDIN KURAISHI
July 5, 2022
ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA Vs. AKHILESHWARI DEVI
July 19, 2022
ATAL BIHARI SINGH Vs. STATE OF BIHAR
January 10, 2022
AVADH RAY Vs. STATE OF BIHAR
May 13, 2022
AVYN ENTERPRISES PRIVATE LIMITED Vs. STATE OF BIHAR
February 17, 2022
AWADESH PASWAN Vs. STATE OF BIHAR
May 18, 2022
AWADHESH KUMAR OJHA Vs. STATE OF BIHAR.
October 10, 2022
AWADHESH PANDEY Vs. STATE OF BIHAR
November 2, 2022
AWADHESH PRASAD Vs. STATE OF BIHAR
July 28, 2022
AWTAR SINGH Vs. JAY KUMAR SINGH
August 18, 2022
AYODHYA SANSKRIT PRIMARY CUM MIDDLE SCHOOL Vs. STATE OF BIHAR
June 23, 2022
AYUSH MEDICAL ASSOCIATION Vs. STATE OF BIHAR
August 16, 2022
B. RAI CONSTRUCTION COMPANY AND INSCPL (JV) A JOINT VENTURE Vs. STATE OF BIHAR
January 17, 2022
BABITA GUPTA Vs. STATE OF BIHAR
March 9, 2022
BABLU KUMAR Vs. STATE OF BIHAR
May 19, 2022
BABUL KUMAR CHAUDHARY Vs. STATE OF BIHAR
April 22, 2022
BABY KUMARI Vs. STATE OF BIHAR
February 7, 2022
BABY SINHA Vs. STATE OF BIHAR
January 10, 2022
BACHCHA SINGH Vs. SABUJ DEVI
September 23, 2022
BAHADUR SINGH Vs. STATE OF BIHAR
January 22, 2022
BAIDHNATH SINGH Vs. STATE OF BIHAR
June 21, 2022
BAIDHYANATH MUKHIYA Vs. STATE OF BIHAR
April 12, 2022
BAIJU RAI Vs. STATE OF BIHAR
September 13, 2022
BAJAJ RAY Vs. STATE OF BIHAR
August 26, 2022
BAJRANGI SINGH Vs. STATE OF BIHAR
August 22, 2022
BALAJI ENTERPRISES Vs. NORTH BIHAR POWER DISTRIBUTION COMPANY LIMITED
July 13, 2022
BALAJI POLLY Vs. UCO BANK
February 15, 2022
BALBIR SINGH Vs. UNION OF INDIA
September 8, 2022
BALESHWAR RAM Vs. STATE OF BIHAR
October 13, 2022
BALI RAM TIWARY Vs. STATE OF BIHAR
January 5, 2022
BANARASI SAH Vs. STATE OF BIHAR
December 15, 2022
BANGALI PRASAD Vs. STATE OF BIHAR
February 1, 2022
BANITA MOHANTY Vs. STATE OF BIHAR
September 23, 2022
BANSHI DHAR BRAJWASI Vs. STATE OF BIHAR
March 11, 2022
BANSHIDHAR MISHRA Vs. STATE OF BIHAR
July 12, 2022
BAPTIST UNION CHURCH Vs. PATNA MUNICIPAL CORPORATION
October 18, 2022
BARGISH Vs. STATE OF BIHAR
May 5, 2022
BARUN KUMAR MANDAL Vs. STATE OF BIHAR
July 12, 2022
BASUDEO DAS Vs. STATE OF BIHAR
September 1, 2022
BEST BRICKS Vs. UNION OF INDIA
December 9, 2022
BHAGAT KHAD BEEJ BHANDAR HARIRA Vs. STATE OF BIHAR
August 24, 2022
BHAGLU MANDAL Vs. STATE OF BIHAR
November 1, 2022
BHAGWAN JHA Vs. STATE OF BIHAR
June 27, 2022
BHAGWAN JHA Vs. STATE OF BIHAR
October 14, 2022
BHAGWAN KUMAR MAHTO Vs. STATE OF BIHAR
January 22, 2022
BHAGWAN SINGH Vs. MANAGING DIRECTOR
August 24, 2022
BHARAT KUMAR DAS Vs. STATE OF BIHAR
March 23, 2022
BHARAT PURBEY Vs. STATE OF BIHAR
December 21, 2022
BHARAT SANCHAR NIGAM LTD. Vs. NITA SHARAN SINHA
June 22, 2022
BHAWESH KUMAR JHA Vs. PUNJAB NATIONAL BANK
June 27, 2022
BHIM YADAV Vs. STATE OF BIHAR
September 9, 2022
BHOLA NATH KHAN Vs. STATE OF BIHAR
February 14, 2022
BHOLA PRASAD Vs. STATE OF BIHAR
October 4, 2022
BHOTI KUMAR Vs. STATE OF BIHAR
June 23, 2022
BHUNESHWAR YADAV Vs. STATE OF BIHAR
October 13, 2022
BIBEKA NAND SHARMA Vs. BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
February 15, 2022
BIBI SABINA KHATOON Vs. MD. IRSHAD
July 5, 2022
BIDHAN KUMAR Vs. STATE OF BIHAR
October 18, 2022
BIHAR ADIWASI ADHIKAR Vs. UNION OF INDIA
July 26, 2022
BIHAR AGRICULTURE POST-GRADUATE Vs. STATE OF BIHAR
March 11, 2022
BIHAR AWAMI COOPERATIVE BANK LTD. Vs. BIHAR STATE SUNNI WAKF BOARD
September 6, 2022
BIHAR INTERMEDIATE EDUCATION COUNCIL EMPLOYEES ASSOCIATION, PATNA Vs. STATE OF BIHAR
November 7, 2022
BIHAR OFFSET PRINTERS ASSOCIATION Vs. UNION OF INDIA
March 25, 2022
BIHAR PRADESH VIDHUT SHARIMIK SANGH Vs. STATE OF BIHAR
March 11, 2022
BIHAR PUBLIC SERVICE COMMISSION PATNA Vs. UTPAL KANT
July 27, 2022
BIHAR RAJYA VIDTYUT PARISHAD FILED KAMGAR UNION Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
November 10, 2022
BIHAR SCHOOL EXAMINATION BOARD Vs. JAGDHAR RAY UCHHATTAR MADHYAMIK VIDYALAYAR
March 3, 2022
BIHAR SCHOOL EXAMINATION BOARD Vs. NAGMA PRAVEEN
February 28, 2022
BIHAR SCHOOL EXAMINATION BOARD BUDDHA MARG Vs. RAMBALAK PRASAD SINGH
April 4, 2022
BIHAR STATE ELECTRICITY BOARD, NOW BIHAR STATE POWER HOLDING COMPANY Vs. STATE OF BIHAR
November 14, 2022
BIHAR STATE ELECTRONICS DEVELOPMENT CORPORATION LIMITED Vs. STATE OF BIHAR
December 1, 2022
BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LIMITED Vs. MOHAN NAZIM
April 28, 2022
BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD Vs. STATE OF BIHAR
April 20, 2022
BIHAR TRUCK OWNER ASSOCIATION Vs. STATE OF BIHAR
April 25, 2022
BIJAY KUMAR SHARMA Vs. STATE OF BIHAR
May 10, 2022
BIJAY SINGH Vs. STATE OF BIHAR
April 11, 2022
BIJENDRA PRASAD Vs. STATE OF BIHAR
August 18, 2022
BIKRAMA PRASAD Vs. STATE OF BIHAR
June 21, 2022
BIMAL CHANDRA JHA Vs. STATE OF BIHAR
March 22, 2022
BINAY KUMAR SRIVASTAVA Vs. RAM PRAVESH PERSAD
August 2, 2022
BINDESHWAR DAS Vs. STATE OF BIHAR
November 4, 2022
BINOD KUMAR Vs. STATE OF BIHAR
April 22, 2022
BINOD KUMAR Vs. DHRUV NARAIN PRASAD
October 17, 2022
BINOD KUMAR JAYASWAL Vs. STATE OF BIHAR
July 7, 2022
BINOD KUMAR PANDAY Vs. STATE OF BIHAR
July 27, 2022
BINOD RAI Vs. STATE OF BIHAR
September 15, 2022
BINOD SAH Vs. STATE OF BIHAR
November 22, 2022
BIPIN KUMAR Vs. STATE OF BIHAR
January 6, 2022
BIPIN KUMAR MISHRA Vs. STATE OF BIHAR
April 18, 2022
BIRAJU PASWAN Vs. STATE OF BIHAR
April 26, 2022
BIRENDRA PRASAD YADAV Vs. STATE OF BIHAR
May 12, 2022
BIRENDRA RAM Vs. STATE OF BIHAR
August 30, 2022
BIRENDRA YADAV Vs. STATE OF BIHAR
March 10, 2022
BIRESHWAR SAH Vs. STATE OF BIHAR
May 11, 2022
BRAHMDEO YADAV Vs. STATE OF BIHAR
July 5, 2022
BRAHMDEV SADA Vs. STATE OF BIHAR
August 11, 2022
BRAJESH KUMAR PURI Vs. STATE OF BIHAR
March 28, 2022
BRANCH MANAGER NATIONAL INSURANCE CO. LTD Vs. KANCHAN KUMARI
December 5, 2022
BRANCH MANAGER, THE ORIENTAL INSURANCE COMPANY LTD Vs. DHARMNATH PARVAT
December 6, 2022
BROAD SON COMMODITIES PRIVATE LIMITED Vs. STATE OF BIHAR
June 22, 2022
BROAD SON COMMODITIES PVT. LTD Vs. STATE OF BIHAR
January 3, 2022
BYASH KUMAR Vs. STATE OF BIHAR
August 31, 2022
CHADPAN MANJHI Vs. STATE OF BIHAR
April 22, 2022
CHAIRMAN, CENTRAL SELECTION BOARD OF CONSTABLE SRI SAI TARA COMPLEX Vs. MD. SHAHZEB KHAN
November 4, 2022
CHANDA SINGH Vs. INDIAN OIL CORPORATION LIMITED REPRESENTED
December 21, 2022
CHANDAN KUMAR Vs. STATE OF BIHAR
November 23, 2022
CHANDAN KUMAR Vs. STATE OF BIHAR
June 24, 2022
CHANDANI KUMARI Vs. STATE OF BIHAR
January 3, 2022
CHANDRA BHUSHAN CHAUBEY Vs. STATE OF BIHAR
January 19, 2022
CHANDRA SHEKHAR Vs. STATE OF BIHAR
May 11, 2022
CHANDRA SHEKHAR PANDEY Vs. UNION OF INDIA
March 31, 2022
CHANDRA SHEKHAR PANDEY Vs. STATE OF BIHAR
February 23, 2022
CHANDRA SHEKHAR SINGH Vs. STATE OF BIHAR
March 8, 2022
CHANDRABIR KUMAR Vs. STATE OF BIHAR
March 22, 2022
CHANDRAWATI DEVI Vs. STATE OF BIHAR
March 22, 2022
CHHATRA INDUSTRIES Vs. STATE OF BIHAR
March 22, 2022
CHHOTIYA CONSTRUCTIONS PVT. LTD. Vs. STATE OF BIHAR
September 12, 2022
CHHOTU KUMAR SAW Vs. STATE OF BIHAR
April 6, 2022
CHHUTAHARU MANDAL Vs. STATE OF BIHAR
July 1, 2022
CHITRANJAN KUMAR Vs. STATE OF BIHAR
August 5, 2022
CHOKAT YADAV Vs. STATE OF BIHAR
April 22, 2022
CHUN CHUN DEVI Vs. STATE OF BIHAR
July 13, 2022
CHUNNU SON OF AHSAN Vs. STATE OF BIHAR
February 28, 2022
CICO PATEL JV. Vs. STATE OF BIHAR
January 24, 2022
CIVMILL INDUSTRIES PVT. LTD. Vs. BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
October 21, 2022
COMMISSIONER OF CUSTOMS Vs. RAM BABU YADAV
August 30, 2022
COMMISSIONER OF CUSTOMS (P) PATNA Vs. VIKASH AGARWAL
August 30, 2022
CONSTRUCTION AND CONSTRUCTION Vs. STATE OF BIHAR
January 25, 2022
DEEPAK KUMAR Vs. STATE OF BIHAR
July 22, 2022
DEEPAK KUMAR RAM Vs. STATE OF BIHAR
February 24, 2022
DEEPAK RAJ NAVRATAN HATA Vs. STATE OF BIHAR
January 24, 2022
DELHI PUBLIC SCHOOL Vs. STATE OF BIHAR
December 16, 2022
DEO SHARAN SINGH Vs. GIRIJA DEVI PURPORTED
November 10, 2022
DEV RANJAN KUMAR Vs. STATE OF BIHAR
February 16, 2022
DEVENDRA SINGH Vs. RAJENDRA PRASAD CENTRAL AGRICULTURE UNIVERSITY
May 20, 2022
DEWAKI DEVI Vs. SURENDRA PRASAD
July 28, 2022
DHANANJAY KUMAR Vs. STATE OF BIHAR
April 1, 2022
DHANANJAY KUMAR Vs. STATE OF BIHAR
June 24, 2022
DHANANJAY KUMAR Vs. STATE OF BIHAR
August 4, 2022
DHANANJAY SHARMA Vs. STATE OF BIHAR
May 18, 2022
DHANIK LAL URAON Vs. STATE OF BIHAR
April 12, 2022
DHARAM DEW CHOUDHARY Vs. STATE OF BIHAR
March 31, 2022
DHARMENDRA PRASAD Vs. STATE OF BIHAR
April 1, 2022
DHARMENDRA SHARMA Vs. STATE OF BIHAR
February 21, 2022
DHARMENDRA SINGH Vs. STATE OF BIHAR
January 21, 2022
DHILLON FREIGHT CARRIERS PVT. LTD Vs. COMMISSIONER OF STATE TAX
January 24, 2022
DHIRAJ KUMAR SINGH Vs. STATE OF BIHAR
May 5, 2022
DHIRENDRA KUMAR Vs. STATE OF BIHAR
February 4, 2022
DHIRENDRA KUMAR YADAV Vs. STATE OF BIHAR
November 21, 2022
DHIRENDRA YADAV Vs. STATE OF BIHAR
January 11, 2022
DILIP KUMAR DEEPAK Vs. STATE OF BIHAR
March 11, 2022
DILIP KUMAR SINGH Vs. STATE OF BIHAR
January 11, 2022
DILIP YADAV Vs. STATE OF BIHAR
September 28, 2022
DINESH Vs. STATE OF BIHAR
March 11, 2022
DINESH Vs. STATE OF BIHAR
February 11, 2022
DINESH CHAND Vs. STATE OF BIHAR
October 14, 2022
DINESH KUMAR Vs. STATE OF BIHAR
October 14, 2022
DINESH KUMAR SINGH Vs. STATE OF BIHAR
March 23, 2022
DINESH PRASAD YADAV Vs. STATE OF BIHAR
November 21, 2022
DINESH SINGH Vs. STATE OF BIHAR
January 5, 2022
DIPAK KUAMR Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, ORIENTAL INSURANCE COMPANY LIMITED
May 11, 2022
DIPANSHU PROMOTER AND BUILDERS PRIVATE LIMITED Vs. STATE OF BIHAR
June 21, 2022
DIPU KUMAR Vs. STATE OF BIHAR
July 1, 2022
DIRECTOR RAJENDRA MEMORIAL RESEARCH INSTITUTE OF MEDICAL SCIENCE (INDIAN COUNCIL OF MEDICAL RESEARCH), DEPARTMENT OF HEALTH AND FAMILY WELFARE, GOVERNMENT OF INDIA Vs. KUSHAGRA KUSH
January 19, 2022
DISTRICT AND SESSIONS JUDGE SITAMARHI Vs. VIJAY KUMAR
May 17, 2022
DISTRICT MANAGER, BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD. Vs. ANURADHA DEVI
February 1, 2022
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED AHARAGHAT Vs. SARITA DEVI
November 3, 2022
DIVYA PRAKASH PATHAK Vs. DAKSHIN BIHAR GRAMIN BANK
August 25, 2022
DOLI KUMARI Vs. STATE OF BIHAR
September 2, 2022
DURGAWATI DEVI Vs. STATE OF BIHAR
November 24, 2022
DURGAWATI DEVI Vs. SUDHA DEVI
October 11, 2022
DWIVEDI AND SONS Vs. BHARAT PETROLEUM CORPORATION
January 22, 2022
EAGLE GRANITE FATUHA INDUSTRIAL Vs. STATE OF BIHAR
January 18, 2022
EAST CENTRAL RAILWAY Vs. BIHAR STATE POWER HOLDING COMPANY LIMITED
May 19, 2022
EAST INDIA UDYOG LIMITED Vs. STATE OF BIHAR
January 31, 2022
EKTA ENTERPRISES Vs. STATE OF BIHAR
December 1, 2022
ENCORE DIGITECH PVT. LTD Vs. STATE OF BIHAR
July 27, 2022
F Vs. STATE OF BIHAR
July 25, 2022
FAGU MUSHAHAR Vs. STATE OF BIHAR
May 11, 2022
FAIYAZ AHMAD Vs. STATE OF BIHAR
March 21, 2022
FARAH NAAZ Vs. STATE OF BIHAR
March 8, 2022
FIROZ Vs. STATE OF BIHAR
July 8, 2022
FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
December 6, 2022
FOOL KUMARI Vs. STATE OF BIHAR
July 22, 2022
FOREVER LIVING TRADING (INDIA) PRIVATE LIMITED Vs. STATE OF BIHAR
February 14, 2022
FULENA CONSTRUCTION PVT. LTD. Vs. STATE OF BIHAR
August 10, 2022
FUTEHARI RAM Vs. STATE OF BIHAR
July 13, 2022
G.S.S. SITARA Vs. STATE OF BIHAR
April 12, 2022
GANDAK AREA DEVELOPMENT AGENCY Vs. CENTRAL BOARD OF TRUSTEES, EPF
November 15, 2022
GANDORI SAH Vs. GANDORI SAH
November 28, 2022
GANESH CHANDRA JAISWAL Vs. STATE OF BIHAR
August 16, 2022
GANESH CHOUDHARY Vs. UNION OF INDIA
December 8, 2022
GANGA DEVI Vs. STATE OF BIHAR
July 11, 2022
GANPATI TRADERS Vs. STATE OF BIHAR
September 28, 2022
GAURAV KUMAR SINGH Vs. CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
September 19, 2022
GAURAV YADAV Vs. STATE OF BIHAR
March 31, 2022
GAURI SHANKAR INDANE SERVICE Vs. INDIAN OIL CORPORATION LTD
August 2, 2022
GAURI SHANKAR INDANE SERVICE KUCHAIKOTE, DISTRICT Vs. INDIAN OIL CORPORATION LIMITED
November 29, 2022
GAUTAM JYOTI Vs. RENU DEVI
December 13, 2022
GAUTAM KUMAR Vs. STATE OF BIHAR
August 26, 2022
GAYATRI KUMARI Vs. STATE OF BIHAR
January 28, 2022
GENERAL MANAGER EAST CENTRAL RAILWAY Vs. CHIEF MANAGING DIRECTOR (CMD) BIHAR STATE POWER HOLDING COMPANY LIMITED
May 19, 2022
GHANSHYAM KUMAR Vs. STATE OF BIHAR
December 19, 2022
GHANSHYAM SINGH Vs. UNION OF INDIA
April 12, 2022
GHAR GHAR KI AWAZ Vs. STATE OF BIHAR
December 2, 2022
GINNI KUMARI Vs. STATE OF BIHAR
July 20, 2022
GIRISH PRASAD GUPTA Vs. STATE OF BIHAR
June 28, 2022
GOMATI INFRATECH, PROPRIETOR MINNAT KUMARI Vs. STATE OF BIHAR
March 28, 2022
GOPAL KRISHNA Vs. UNION OF INDIA
July 12, 2022
GOPAL KUMAR Vs. STATE OF BIHAR
April 28, 2022
GORAKH NANDAN VISHWAKARMA Vs. STATE OF BIHAR
July 14, 2022
GROUP GENERAL MANAGER, N. T. P. C. LTD. Vs. STATE OF BIHAR
October 10, 2022
GULAB CHANDRA SINGH Vs. GOVERNMENT OF INDIA
June 20, 2022
GULAMU SSAIDAN Vs. INDIAN OIL CORPORATION LIMITED
February 24, 2022
GURUCHARAN CHAUDHARY Vs. STATE OF BIHAR
November 22, 2022
GYANTI DEVI Vs. UDAI KUMAR
August 30, 2022
H.D.F.C. BANK Vs. STATE OF BIHAR
June 8, 2022
H.D.F.C. BANK LTD. Vs. STATE OF BIHAR
August 29, 2022
HARE KRISHNA SINGH Vs. STATE OF BIHAR
April 15, 2022
HARE KRISHNA YADAV Vs. STATE OF BIHAR
November 23, 2022
HARE RAM MAHTO Vs. STATE OF BIHAR
July 4, 2022
HARERAM TIWARI Vs. STATE OF BIHAR
July 21, 2022
HARERAM YADAV Vs. STATE OF BIHAR
September 1, 2022
HARI CHARAN YADAV Vs. MANAGER CHAUDHARY
September 20, 2022
HARI KISHORE RAY Vs. STATE OF BIHAR
April 21, 2022
HARI MOHAN BISHWAS A PROPRIETORSHIP FIRM Vs. STATE OF BIHAR
January 3, 2022
HARIBANSH MAHTO Vs. STATE OF BIHAR
July 21, 2022
HARIHAR SINGH Vs. STATE OF BIHAR
November 4, 2022
HARIHAR SINGH YADAV Vs. STATE OF BIHARR
March 11, 2022
HARIHARPUR WEST PRIMARY AGRICULTURE CREDIT SOCIETY OFFICE Vs. STATE OF BIHAR
June 27, 2022
HARISONS CONTINENTAL PRIVATE LIMITED Vs. STATE OF BIHAR
October 12, 2022
HARSHIT PATHAK Vs. UNION OF INDIA
July 13, 2022
HARSHIT SHARAN Vs. STATE OF BIHAR
December 22, 2022
HARSHITA Vs. HIRENDRA KUMAR
July 26, 2022
HAV AUTOMOBILES PVT. LTD Vs. STATE OF BIHAR
March 22, 2022
HAZARILAL BAIDYANATH PRASAD Vs. UNION OF INDIA
February 22, 2022
HDFC BANK LTD Vs. RAKESH KUMAR VERMA
January 25, 2022
HEMANT KUMAR Vs. STATE OF BIHAR
June 23, 2022
HEMANTI DEVI Vs. STATE OF BIHAR
June 23, 2022
HIMANSHU SHEKHAR Vs. STATE OF BIHAR
September 9, 2022
HIRA YADAV Vs. STATE OF BIHAR
June 29, 2022
HITENDRA KUMAR MISHRA Vs. STATE OF BIHAR
May 17, 2022
HITENDRA KUMAR MISHRA Vs. STATE OF BIHAR
May 19, 2022
HONBLE HIGH COURT OF JUDICATURE AT PATNA Vs. AJIT KUMAR MISHRA
May 16, 2022
ICICI BANK OFFICE Vs. STATE OF BIHAR
May 19, 2022
INDRA KANT JHA Vs. STATE OF BIHAR
August 25, 2022
INDRADEO PANDIT Vs. STATE OF BIHAR
September 23, 2022
INDRASAN THAKUR Vs. STATE OF BIHAR
August 4, 2022
INDU DEVI Vs. STATE OF BIHAR
December 7, 2022
INDU DEVI Vs. STATE OF BIHAR
August 31, 2022
ISHWAR CHANDRA SHARMA Vs. STATE OF BIHAR
July 19, 2022
ISLAM MIAN Vs. STATE OF BIHAR
June 22, 2022
J.D. MOTORS Vs. STATE OF BIHAR
January 12, 2022
JAGAT PRASAD Vs. STATE OF BIHAR
January 19, 2022
JAGDISH PRASAD KHANDELWAL Vs. VIKASH AGRAWAL
August 1, 2022
JAI BAJRANG BALI CONSTRUCTION Vs. STATE OF BIHAR
July 14, 2022
JAI HIND TRADERS PATHARDEVA Vs. STATE OF BIHAR
August 24, 2022
JAI MATA DI MINI RICE MILL Vs. STATE OF BIHAR
September 8, 2022
JAI RAM MAHTO Vs. STATE OF BIHAR
December 15, 2022
JAMURAT LAL ABDUL RASID TENT CONTRACTOR Vs. STATE OF BIHAR
February 22, 2022
JANKI DEVI Vs. BEDANAND MANDAL
September 21, 2022
JAY KISHOR MANDAL Vs. STATE OF BIHAR
May 17, 2022
JAY PRAKASH SINHA Vs. AISHWARYA DEVI RASTOGI
August 25, 2022
JAY SHANKAR PRASAD Vs. STATE OF BIHAR
March 9, 2022
JAYRAM KUMAR Vs. STATE OF BIHAR
March 31, 2022
JEETENDRA NARAYAN Vs. STATE OF BIHAR
January 21, 2022
JHULAN YADAV Vs. STATE OF BIHAR
August 11, 2022
JITENDRA KUMAR Vs. STATE OF BIHAR
December 13, 2022
JITENDRA KUMAR Vs. STATE OF BIHAR
May 11, 2022
JITENDRA KUMAR PRASAD Vs. STATE OF BIHAR
January 29, 2022
JITENDRA KUMAR PRASAD Vs. STATE OF BIHAR
January 28, 2022
JITENDRA KUMAR SINGH Vs. STATE OF BIHAR
February 4, 2022
JITENDRA KUMAR SINGH Vs. PRABHU PRASAD
April 28, 2022
JITENDRA NATH Vs. STATE OF BIHAR
July 28, 2022
JITENDRA SINGH Vs. STATE OF BIHAR
August 8, 2022
JITU YADAV Vs. STATE OF BIHAR
October 20, 2022
JMC PROJECTS (INDIA) LTD. Vs. STATE OF BIHAR
August 11, 2022
JYOTI JOSHI Vs. STATE OF BIHAR
February 9, 2022
JYOTI KAUR Vs. STATE OF BIHAR
July 1, 2022
K.K.K.O. BRAND HAVING ITS REGISTERED OFFICE AT BANSIDEHRI, SAHAR Vs. STATE OF BIHAR
October 12, 2022
KAILASH KUMAR Vs. STATE OF BIHAR
September 22, 2022
KAILASH PANJIYAR Vs. STATE OF BIHAR
August 23, 2022
KAJAL DEVI Vs. STATE OF BIHAR
April 1, 2022
KAJAL KUMARI Vs. UNION OF INDIA
May 11, 2022
KAJAL PARVIN Vs. STATE OF BIHAR
March 10, 2022
KALAWATI DEVI Vs. STATE OF BIHAR
April 20, 2022
KALAWATI GUPTA Vs. UNION OF INDIA
November 11, 2022
KALPANA KUMARI Vs. STATE OF BIHAR
July 28, 2022
KAMDEO KUMAR Vs. STATE OF BIHAR
March 21, 2022
KAMESHWAR PRASAD SRIVASTAVA Vs. STATE OF BIHAR
May 10, 2022
KAMESHWAR PRASAD SRIVASTAVA Vs. STATE OF BIHAR
May 9, 2022
KAMESHWAR SINGH Vs. STATE OF BIHAR
April 15, 2022
KAMESHWAR SINGH Vs. UNION OF INDIA
July 11, 2022
KAMINI DEVI Vs. UNION OF INDIA
December 13, 2022
KAMLA DEVI Vs. STATE OF BIHAR
March 31, 2022
KAMLAKSHI TRAVELS Vs. STATE OF BIHAR
December 16, 2022
KAMTA PRASAD Vs. STATE OF BIHAR
October 17, 2022
KANCHAN DEVI Vs. STATE OF BIHAR
April 1, 2022
KANCHAN KUMARI Vs. STATE OF BIHAR
May 18, 2022
KANHAIYA KUMAR DWIVEDI Vs. STATE OF BIHAR
September 8, 2022
KANHAIYA SINGH Vs. STATE OF BIHAR
August 25, 2022
KANTI INDUSTRIES FACTORY Vs. BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
June 28, 2022
KAPIL MUNI Vs. KRISHNA PRASAD
June 28, 2022
KAPIL YADAV Vs. STATE OF BIHAR
April 18, 2022
KAPILDEO THAKUR Vs. STATE OF BIHAR
July 20, 2022
KARI CHOUDHARY Vs. STATE OF BIHAR
March 22, 2022
KARNATAKA STATE ELECTRONICS DEVELOPMENT CORPORATION LIMITED Vs. STATE OF BIHAR
December 1, 2022
KARU SINGH Vs. STATE OF BIHAR
June 23, 2022
KARUNA NIDHI MISHRA Vs. UNION OF INDIA
June 24, 2022
KASTURA DEVI Vs. STATE OF BIHAR
August 16, 2022
KAUSHAL KISHORE MISHRA Vs. STATE OF BIHAR
July 27, 2022
KAUSHAL KISHORE VERMA Vs. STATE OF BIHAR
June 24, 2022
KAUSHALYA DEVI Vs. DINESH PASWAN
August 10, 2022
KAVINDRA PRASAD SINGH Vs. STATE OF BIHAR
May 19, 2022
KHANGAON PACS Vs. STATE OF BIHAR
August 12, 2022
KHUSHI ENTERPRISES Vs. STATE OF BIHAR
August 4, 2022
KIRTI AZAD Vs. STATE OF BIHAR
February 15, 2022
KISHAN KUMAR BHAGAT Vs. RAM DAYAL PRASAD
December 20, 2022
KISHOR KUMAR Vs. STATE OF BIHAR
March 21, 2022
KISHORE ENGINEERING WORKS Vs. STATE OF BIHAR
November 3, 2022
KISHORI PRASAD GUPTA Vs. STATE OF BIHAR
August 24, 2022
KISLAY KUMAR SINGH Vs. STATE OF BIHAR
May 20, 2022
KOUSHAL KISHOR THAKUR Vs. STATE OF BIHAR
April 13, 2022
KRANTI THAKUR Vs. SUKARI DEVI
August 17, 2022
KRIPAL YADAV Vs. STATE OF BIHAR
April 21, 2022
KRISHNA CHATTERJEE Vs. SHANKAR PRASAD GUPTA
August 18, 2022
KRISHNA DEO PRASAD Vs. SITA MAHTO
December 7, 2022
KRISHNA KANT KUMAR Vs. STATE OF BIHAR
April 5, 2022
KRISHNA MAHTO Vs. STATE OF BIHAR
September 1, 2022
KRISHNA MOHAN SINGH Vs. STATE OF BIHAR
May 12, 2022
KRISHNA MURARI GUPTA Vs. STATE OF BIHAR
March 31, 2022
KRISHNA YADAV Vs. STATE OF BIHAR
August 11, 2022
KRISHNADEO DAS Vs. STATE OF BIHAR
September 23, 2022
KULESHWAR YADAV Vs. STATE OF BIHAR
November 11, 2022
KUMAR ARVIND Vs. BIHAR CRICKET ASSOCIATION
April 29, 2022
KUMAR DISTRIBUTORS PRIVATE LIMITED Vs. STATE OF BIHAR
November 2, 2022
KUMAR DISTRIBUTORS PVT LTD Vs. STATE OF BIHAR
February 22, 2022
KUMAR GAURAV Vs. STATE OF BIHAR
November 7, 2022
KUMAR RAJA Vs. STATE OF BIHAR
November 23, 2022
KUMAR SANJEET Vs. STATE OF BIHAR
October 20, 2022
KUMARI ANURADHA Vs. UNION OF INDIA
May 18, 2022
KUMARI GIRJA SINHA Vs. STATE OF BIHAR
March 22, 2022
KUMUD SAHU CHAUDHARY Vs. STATE OF BIHAR
October 19, 2022
KUNAL KISHOR Vs. PATNA MUNICIPAL CORPORATION
July 1, 2022
KUNDAN KUMAR Vs. STATE OF BIHAR
September 8, 2022
KUNDAN KUMAR Vs. STATE OF BIHAR
April 8, 2022
KUNDAN KUMAR Vs. STATE OF BIHAR
September 16, 2022
LADDAN Vs. STATE OF BIHAR
July 18, 2022
LAKHIYA DEVI Vs. STATE OF BIHAR
March 25, 2022
LAKSHAMAN MAHTO Vs. STATE OF BIHAR
February 11, 2022
LAKSHAMAN RAY Vs. RAM BILASH YADAV
March 3, 2022
LAKSHMESHWAR SAH Vs. STATE OF BIHAR
March 23, 2022
LAKSHMI CHOUDHARY Vs. STATE OF BIHAR
November 28, 2022
LAL BABU Vs. UNION OF INDIA
October 14, 2022
LAL BABU MANJHI Vs. STATE OF BIHAR
March 9, 2022
LAL DEO YADAV Vs. BIHAR STAFF SELECTION COMMISSION
June 29, 2022
LALA SHYAM SUNDAR LAL Vs. STATE OF BIHAR
February 28, 2022
LALA YADAV Vs. STATE OF BIHAR
November 10, 2022
LALAN MAHTO Vs. STATE OF BIHAR
May 12, 2022
LALBAHADUR SAHNI Vs. STATE OF BIHAR
April 22, 2022
LALITA BHARTI Vs. STATE OF BIHAR
January 13, 2022
LALLAN CHOUHAN Vs. STATE OF BIHAR
December 13, 2022
LAW FOUNDATION Vs. STATE OF BIHAR
September 14, 2022
LAW KUMAR MISHRA Vs. UNION OF INDIA
November 21, 2022
LAXMI PRASAD NAYAK Vs. JIBINTARA KHATOON
August 22, 2022
LEOLINE FOODS PRIVATE LIMITED Vs. STATE OF BIHAR
August 10, 2022
LILAWATI MISHRA Vs. STATE OF BIHAR
May 11, 2022
LILAWATI MISHRA Vs. STATE OF BIHAR
May 10, 2022
LILDHARI YADAV Vs. STATE OF BIHAR
April 19, 2022
LOHIANAGAR MT. CARMEL HIGH SCHOOL A-14 Vs. BIHAR STATE HOUSING BOARD
May 9, 2022
LOKNATH SINGH Vs. STATE OF BIHAR
November 17, 2022
LT. COL. ISHRAT NABI (RETD.) Vs. UNION OF INDIA
February 15, 2022
LUXMI CONSTRUCTION Vs. STATE OF BIHAR
November 11, 2022
LUXMI CONSTRUCTION AND ELECTRICAL WORKS Vs. STATE OF BIHAR
December 6, 2022
MAA AUTOMOBILES Vs. UNION OF INDIA
December 16, 2022
MAA BHAGWATI INDUSTRIES Vs. STATE OF BIHAR
August 29, 2022
MAA VINDVASINI ENTERPRISES Vs. STATE OF BIHAR
December 6, 2022
MADAN KUMAR BHAKT Vs. STATE OF BIHAR
April 27, 2022
MADAN KUMAR DAS Vs. STATE OF BIHAR
July 28, 2022
MADAN MISHRA Vs. STATE OF BIHAR
November 10, 2022
MADARSA NURUL HODA DHIMNAGAR KHERIA Vs. STATE OF BIHAR
January 10, 2022
MADHURENDRA KUMAR SINGH Vs. ASHA DEVI
March 29, 2022
MADHURI SINGH Vs. STATE OF BIHAR
September 22, 2022
MAGADH UNIVERSITY Vs. DINESH PRASAD SINHA
September 14, 2022
MAHANTH BHUBNESHWAR BHAGAT Vs. STATE OF BIHAR
November 7, 2022
MAHANTH RAM SHANKAR DAS Vs. STATE OF BIHAR
August 12, 2022
MAHANTH RAMESH GIRI Vs. STATE OF BIHAR
January 17, 2022
MAHENDRA KUMAR MANDAL Vs. STATE OF BIHAR
July 1, 2022
MAHENDRA RISHIDEO Vs. UNION OF INDIA
November 14, 2022
MAHENDRA SAH Vs. CHARDRA SHEKHAR PURVEY
September 28, 2022
MAHENDRA YADAV Vs. STATE OF BIHAR
September 2, 2022
MAHESH KUMAR Vs. DHIRENDRA KUMAR SINHA.
October 19, 2022
MAHESH MANJHI Vs. PAMA DEVI
November 24, 2022
MAHESH PASWAN Vs. STATE OF BIHAR
April 4, 2022
MAHESH SHARMA Vs. BHAIRO RAI
September 22, 2022
MAHESH YADAV Vs. STATE OF BIHAR
November 9, 2022
MAHESHWAR NARAYAN SHUKLA Vs. AJAB NARAYAN SINGH
August 2, 2022
MAHFOOZ ALAM Vs. STATE OF BIHAR
May 18, 2022
MAINKA KUMARI Vs. STATE OF BIHAR
June 21, 2022
MAKSI AGRO COOL CHAINS PRIVATE LIMITED Vs. UNION OF INDIA
February 16, 2022
MALA DEVI Vs. CHANDRADEO MANDAL
October 11, 2022
MAMATA RANI VERMA Vs. STATE OF BIHAR
March 7, 2022
MAMTA KUMARI Vs. STATE OF BIHAR
August 10, 2022
MANAGING COMMITTEE OF MADARSA MADARSTUL BANAT AZIZUL ULOOM MADARSA Vs. STATE OF BIHAR
November 28, 2022
MANAGING DIRECTOR Vs. JITENDRA MOHAN SAHAY
April 13, 2022
MANANJAY KUMAR SINGH Vs. STATE OF BIHAR
November 22, 2022
MANGLESH SINGH Vs. STATE OF BIHAR
February 9, 2022
MANIK LAL PRASAD Vs. STATE OF BIHAR
June 22, 2022
MANISH CHAURASIA Vs. STATE OF BIHAR.
October 13, 2022
MANISH KUMAR CHAND Vs. STATE OF BIHAR
August 22, 2022
MANISH SINGH Vs. STATE OF BIHAR
September 29, 2022
MANJU SINHA Vs. MUZAFFARPUR MUNICIPAL CORPORATION
August 29, 2022
MANOHAR KUMAR VERMA Vs. STATE OF BIHAR
December 22, 2022
MANOJ KUMAR Vs. BIHAR AGRICULTURE UNIVERSITY
February 1, 2022
MANOJ KUMAR Vs. STATE OF BIHAR
June 24, 2022
MANOJ KUMAR Vs. STATE OF BIHAR
March 9, 2022
MANOJ KUMAR Vs. STATE OF BIHAR
August 4, 2022
MANOJ KUMAR Vs. STATE OF BIHAR
September 8, 2022
MANOJ KUMAR Vs. PATNA NAGAR NIGAM
November 18, 2022
MANOJ KUMAR LADHA Vs. CENTRAL BUREAU OF INVESTIGATION
December 21, 2022
MANOJ KUMAR SAH Vs. LAL BAHADUR SINGH
July 4, 2022
MANOJ KUMAR SINGH Vs. STATE OF BIHAR
May 11, 2022
MANOJ KUMAR SINGH Vs. UNION OF INDIA
November 2, 2022
MANOJ KUMAR SINGH Vs. STATE OF BIHAR
January 29, 2022
MANOJ RAI Vs. STATE OF BIHAR
December 8, 2022
MANOJ RAM Vs. STATE OF BIHAR
March 11, 2022
MANORANJAN MISHRA Vs. STATE OF BIHAR
January 7, 2022
MANSHI AUTOMOBILES Vs. UNION OF INDIA
January 17, 2022
MANTU YADAV Vs. STATE OF BIHAR
August 4, 2022
MATAR MAHATO Vs. UMESH SINGH
January 18, 2022
MATUL Vs. STATE OF BIHAR
September 27, 2022
MAYANK MAYUR Vs. STATE OF BIHAR
September 2, 2022
MAZHAR ALI Vs. STATE OF BIHAR
May 20, 2022
MD SAJID Vs. UNION OF INDIA
March 9, 2022
MD. AFTAB ALAM Vs. STATE OF BIHAR
September 14, 2022
MD. ALI Vs. STATE OF BIHAR
February 15, 2022
MD. ALLAUDDIN ANSARI Vs. STATE OF BIHAR
December 22, 2022
MD. ASHRAF IMAM Vs. STATE OF BIHAR
June 20, 2022
MD. FAISAL AHMAD Vs. STATE OF BIHAR
March 29, 2022
MD. FAZLUL KARIM Vs. STATE OF BIHAR
July 7, 2022
MD. IRFAN ALAM Vs. STATE OF BIHAR
December 19, 2022
MD. ISLAM Vs. STATE OF BIHAR
October 10, 2022
MD. ISRAIL Vs. STATE OF BIHAR
July 26, 2022
MD. JAHAGIR Vs. STATE OF BIHAR
November 24, 2022
MD. JAMAL MANSURI Vs. STATE OF BIHAR
January 6, 2022
MD. KALEEM Vs. STATE OF BIHAR
August 12, 2022
MD. KHALIK Vs. UNION OF INDIA
May 6, 2022
MD. MEERAJ Vs. STATE OF BIHAR
July 26, 2022
MD. MUKHTAR ALAM Vs. STATE OF BIHAR
May 12, 2022
MD. NASEEM Vs. STATE OF BIHAR
September 23, 2022
MD. RABAB RAZA Vs. STATE OF BIHAR
January 12, 2022
MD. RIZWAN Vs. STATE OF BIHAR
March 2, 2022
MD. SADAF KAMRAN Vs. STATE OF BIHAR
March 2, 2022
MD. SAINUL Vs. STATE OF BIHAR
June 24, 2022
MD. SARFARAZ ALAM Vs. STATE OF BIHAR
January 31, 2022
MD. SELIM Vs. STATE OF BIHAR
April 22, 2022
MD. SHAHBAZ AHMAD Vs. STATE OF BIHAR
December 2, 2022
MD. SHAMSHER Vs. STATE OF BIHAR
July 1, 2022
MD. ZIARUL Vs. STATE OF BIHAR
April 4, 2022
MD. ZIARUL Vs. STATE OF BIHAR
April 1, 2022
MEDICINE PALACE, PATNA Vs. UNION OF INDIA
February 1, 2022
MEENA DEVI Vs. STATE OF BIHAR
April 6, 2022
MEENA PRASAD Vs. LALIT NARAYAN MITHLA UNIVERSITY, DARBHANGA
May 17, 2022
MENDAR SINGH Vs. STATE OF BIHAR
December 8, 2022
MINNAT ARA Vs. STATE OF BIHAR
February 2, 2022
MIRA DARUKA Vs. STATE OF BIHAR
April 26, 2022
MISS K. Vs. STATE OF BIHAR
April 11, 2022
MITHILA CONSTRUCTION Vs. B. N. MANDAL UNIVERSITY
December 13, 2022
MITHILESH KUMAR YADAV Vs. STATE OF BIHAR
October 11, 2022
MITHILESH RAVIDAS Vs. STATE OF BIHAR
August 25, 2022
MITHILESH YADAV Vs. STATE OF BIHAR
November 10, 2022
MITHUN PASWAN Vs. STATE OF BIHAR
July 5, 2022
MOHAMMAD BASIM AKRAM Vs. STATE OF BIHAR
May 5, 2022
MOHAMMAD SOHAIL AHMAD Vs. STATE OF BIHAR
January 5, 2022
MOHAN HAZRA Vs. STATE OF BIHAR
May 6, 2022
MOHAN PRASAD Vs. STATE OF BIHAR
December 2, 2022
MOHAN PRASAD Vs. STATE OF BIHAR
February 23, 2022
MOHAN SHAH Vs. STATE OF BIHAR
November 21, 2022
MOHD. RIZWAN Vs. STATE OF BIHAR
April 29, 2022
MOHD. SAGIR KHAN Vs. STATE OF BIHAR
August 22, 2022
MOJAHID ANSARI Vs. STATE OF BIHAR
November 17, 2022
MOSMAT LAXMI DEVI, WIFE OF LATE RAMESH CHANDRA JHA, Vs. STATE OF BIHAR
November 9, 2022
MOSTT. SANDHYA SINGH Vs. MEERA SINGH
December 7, 2022
MRITYUNJAY PRASAD SINHA Vs. STATE OF BIHAR
April 21, 2022
MUBARAK HUSSAIN Vs. STATE OF BIHAR
March 7, 2022
MUKESH KUMAR Vs. STATE OF BIHAR
February 9, 2022
MUKESH KUMAR Vs. STATE OF BIHAR
April 27, 2022
MUKESH KUMAR Vs. UNION OF INDIA
November 28, 2022
MUKESH KUMAR Vs. UNION OF INDIA
November 7, 2022
MUKESH KUMAR Vs. STATE OF BIHAR
March 7, 2022
MUKESH KUMAR Vs. STATE OF BIHAR
February 15, 2022
MUKESH KUMAR Vs. STATE OF BIHAR
July 28, 2022
MUKESH KUMAR RAI Vs. STATE OF BIHAR
January 27, 2022
MUKESH RAM Vs. STATE OF BIHAR
February 25, 2022
MUKESH THAKUR Vs. STATE OF BIHAR
June 23, 2022
MUKUL KUMAR Vs. STATE OF BIHAR
August 26, 2022
MUMTAJ ALAM Vs. STATE OF BIHAR
April 22, 2022
MUNENDRA SINGH Vs. STATE OF BIHAR
December 19, 2022
MUNILAL SHARMA Vs. STATE OF BIHAR
July 19, 2022
MUNNA DEVI Vs. STATE OF BIHAR
December 7, 2022
MUNNA HARIJAN Vs. STATE OF BIHAR
May 20, 2022
MUNNA KEWAT Vs. STATE OF BIHAR
March 23, 2022
MUNNA KUMAR Vs. STATE OF BIHAR
April 1, 2022
MUNNA KUMAR Vs. STATE OF BIHAR
March 31, 2022
MUNNA MALLIK Vs. STATE OF BIHAR
February 8, 2022
MUNNI DEVI Vs. LAXMAN SAH
July 5, 2022
MURLIDHAR MISHRA Vs. STATE OF BIHAR
August 17, 2022
MUSTAFA KAMAL ANSARI Vs. STATE OF BIHAR
June 23, 2022
NAG SWAMI NAGMANI Vs. STATE OF BIHAR
August 29, 2022
NAGENDRA KUMAR Vs. HE STATE OF BIHAR
December 19, 2022
NAGENDRA SHARMA Vs. UNION OF INDIA
January 6, 2022
NAGENDRA SINGH Vs. STATE OF BIHAR
December 9, 2022
NAGRIK ADHIKAR SANRAKSHAN FOUNDATION Vs. STATE OF BIHAR
August 26, 2022
NAIMUDDIN MIYAN Vs. STATE OF BIHAR
July 8, 2022
NAND KISHORE Vs. STATE OF BIHAR
May 11, 2022
NAND KISHORE RAI Vs. RAM UDIT RAI
September 28, 2022
NAND LAL MANDAL Vs. STATE OF BIHAR
February 11, 2022
NARESH MANDAL Vs. STATE OF BIHAR
June 24, 2022
NARESH PRASAD SHARMA Vs. STATE OF BIHAR
October 11, 2022
NARESH SAH Vs. STATE OF BIHAR
May 19, 2022
NARESH SAHNI Vs. STATE OF BIHAR
April 26, 2022
NATIONAL HIGHWAY PROJECTS Vs. STATE OF BIHAR
May 10, 2022
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. STATE OF BIHAR
December 5, 2022
NATIONAL INSURANCE CO LTD Vs. STATE OF BIHAR
January 17, 2022
NATIONAL INSURANCE COMPANY LIMITED CONNAUGHT PLAC Vs. STATE OF BIHAR
April 6, 2022
NAVIN KUMAR Vs. STATE OF BIHAR
August 16, 2022
NAVIN KUMAR Vs. STATE OF BIHAR
March 21, 2022
NAVLAKHO DEVI Vs. STATE OF BIHAR
February 24, 2022
NAVNIT KUMAR Vs. STATE OF BIHAR
June 22, 2022
NAWAL KISHOR SUREKA Vs. STATE OF BIHAR
June 23, 2022
NAWAL KISHORE MANDAL Vs. INDIAN OIL CORPORATION LTD.
August 17, 2022
NAWAL KISHORE SINGH Vs. EXECUTIVE DIRECTOR I/C (RS)
December 2, 2022
NAWAL KUMAR Vs. STATE OF BIHAR
February 2, 2022
NAWISH LAL Vs. STATE OF BIHAR
June 24, 2022
NEERAJ KUMAR Vs. STATE OF BIHAR
August 16, 2022
NEMINATH HOMES PVT. LTD. Vs. UNION OF INDIA
June 27, 2022
NEPALI YADAV Vs. STATE OF BIHAR
July 25, 2022
NEW NALANDA TUBEWELL BORING AND ENGINEERING WORKS Vs. STATE OF BIHAR
November 23, 2022
NILAM DEVI Vs. STATE OF BIHAR
June 21, 2022
NILIMA KUMARI Vs. STATE OF BIHAR
January 3, 2022
NIRAJ YADAV Vs. STATE OF BIHAR
December 22, 2022
NIRBHAY KUMAR SINGH Vs. STATE OF BIHAR
May 6, 2022
NIRMAL KUMAR Vs. STATE OF BIHAR
February 21, 2022
NIRMAL KUMAR AMBASTHA Vs. SUBODH KUMAR
July 12, 2022
NIRMAL KUMAR SINGH Vs. STATE OF BIHAR
November 1, 2022
NISHANT DEEP Vs. STATE OF BIHAR
March 21, 2022
NISHANT SINGH Vs. SAHARA INDIA MASS COMMUNICATION
August 3, 2022
NITISH KUMAR PODDAR Vs. STATE OF BIHAR
January 3, 2022
NITU KUMARI Vs. STATE OF BIHAR
April 22, 2022
NITU KUMARI Vs. STATE OF BIHAR
March 29, 2022
NITYA NAND OJHA Vs. RAMJI PANDEY
November 28, 2022
NORTH BIHAR POWER DISTRIBUTION COMPANY LIMITED Vs. ANKUSH KUMAR
July 11, 2022
NORTH EAST GRANULATORS DAG-40, IGC Vs. STATE OF BIHAR
September 8, 2022
NOTRE DAME ACADEMY MUNGER Vs. STATE OF BIHAR
June 22, 2022
NUTAN SINGH Vs. ESTATE OF SHANKAR SHARAN SINGH
December 16, 2022
OM PRAKASH KUMAR Vs. STATE OF BIHAR
October 29, 2022
OM PRAKASH PRASAD Vs. STATE OF BIHAR
April 11, 2022
OMDEO PACKERS AND MOVERS PVT. LTD. Vs. STATE OF BIHAR
February 22, 2022
ONKAR NATH PATHAK Vs. STATE OF BIHAR
April 1, 2022
ONKAR NATH SHARMA Vs. STATE OF BIHAR
July 6, 2022
PALIWAL DRUG AGENCIES Vs. STATE OF BIHAR
April 18, 2022
PANKAJ KUMAR KUSHWAHA Vs. CHAIRMAN SOUTH BIHAR POWER DISTRIBUTION COMPANY LIMITED
February 22, 2022
PANKAJ KUMAR PASWAN Vs. STATE OF BIHAR
May 12, 2022
PANKAJ PANDEY Vs. STATE OF BIHAR
June 24, 2022
PANKAJ TIWARI Vs. STATE OF BIHAR
August 31, 2022
PANKESH KUMAR Vs. STATE OF BIHAR
March 8, 2022
PARAM HANS KUMAR SINGH Vs. STATE OF BIHAR
November 17, 2022
PARAM PAL SINGH GANDHI Vs. STATE OF BIHAR
August 24, 2022
PARAM PAL SINGH GANDHI Vs. STATE OF BIHAR
August 23, 2022
PARAS GLOBAL HOSPITAL Vs. STATE OF BIHAR
December 1, 2022
PARITOSH ROY Vs. STATE OF BIHAR
May 6, 2022
PARMANAND SINHA Vs. STATE OF BIHAR
September 28, 2022
PARMESHWAR RAI Vs. STATE OF BIHAR
July 5, 2022
PARSURAM PANDEY Vs. STATE OF BIHAR
April 19, 2022
PARSURAM ROY Vs. STATE OF BIHAR
March 2, 2022
PARSURAM ROY Vs. STATE OF BIHAR
February 2, 2022
PARWEZ ALAM Vs. STATE OF BIHAR
March 8, 2022
PARWEZ ALAM Vs. STATE OF BIHAR
May 20, 2022
PARWEZ ANSARI Vs. STATE OF BIHAR
June 29, 2022
PASHUPATI NATH PRASAD Vs. EKBALI PANDIT
September 5, 2022
PATLIPUTRA ENTERTAINMENT PRIVATE LIMITED Vs. BIHAR STATE TOURISM DEVELOPMENT CORPORATION LTD
December 22, 2022
PATNA GOLF CLUB Vs. STATE OF BIHAR
June 28, 2022
PATNA IRON PRIVATE LIMITED Vs. STATE OF BIHAR
October 20, 2022
PATNA MUNICIPAL CORPORATION Vs. STATE OF BIHAR
August 16, 2022
PAWAN KUMAR Vs. STATE OF BIHAR
July 14, 2022
PAWAN KUMAR Vs. STATE OF BIHAR
May 6, 2022
PAWAN KUMAR AGRAWAL Vs. STATE OF BIHAR
September 19, 2022
PAWAN KUMAR AGRAWAL Vs. STATE OF BIHAR
April 28, 2022
PAWAN KUMAR SINGH Vs. STATE OF BIHAR
November 15, 2022
PAWAN SAO Vs. PARWATI DEVI
December 16, 2022
PINKI KUMARI Vs. STATE OF BIHAR
March 2, 2022
PINKI KUMARI Vs. STATE OF BIHAR
May 6, 2022
PINTU KUMAR CHAUDHARY Vs. STATE OF BIHAR
April 1, 2022
POONAWALA FINCORP LIMITED Vs. STATE OF BIHAR
April 1, 2022
PRABHA ELECTRO CASTINGS PRIVATE LIMITED Vs. STATE OF BIHAR
March 23, 2022
PRABHA KUMARI Vs. STATE OF BIHAR
March 7, 2022
PRABHA KUMARI Vs. SOUTH BIHAR POWER DISTRIBUTION CO. LTD.
April 21, 2022
PRABHAT KUMAR Vs. STATE OF BIHAR
March 29, 2022
PRABHAT KUMAR VERMA Vs. STATE OF BIHAR
January 7, 2022
PRABHAWATI DEVI Vs. RAMCHANDRA THAKUR
June 30, 2022
PRABHU SANKAR RAY @ PRABHU SANKAR @ GOLU Vs. STATE OF BIHAR
June 23, 2022
PRABHU SINGH Vs. STATE OF BIHAR
October 13, 2022
PRADEEP KUMAR Vs. STATE OF BIHAR
April 7, 2022
PRADEEP KUMAR Vs. STATE OF BIHAR
March 3, 2022
PRADEEP KUMAR SHARMA Vs. STATE OF BIHAR
September 21, 2022
PRADEEP YADAV Vs. STATE OF BIHAR
August 10, 2022
PRADIP KUMAR Vs. STATE OF BIHAR
March 2, 2022
PRADIP KUMAR CHOUDHARY Vs. STATE OF BIHAR
January 6, 2022
PRAKASH CHOUDHARY Vs. STATE OF BIHAR
November 3, 2022
PRAKASH KUMAR Vs. STATE OF BIHAR
February 28, 2022
PRAKASH KUMAR Vs. STATE OF BIHAR
November 29, 2022
PRAMOD BAITHA Vs. STATE OF BIHAR
June 20, 2022
PRAMOD KUMAR Vs. STATE OF BIHAR
July 18, 2022
PRAMOD SAHANI Vs. STATE OF BIHAR
June 21, 2022
PRASHANT KUMAR Vs. ALLAHABAD BANK
March 29, 2022
PRASHANT KUMAR RAI Vs. STATE OF BIHAR
April 5, 2022
PRATIMA SINHA Vs. STATE OF BIHAR
July 7, 2022
PRAVEEN KUMAR JHA Vs. STATE OF BIHAR
January 7, 2022
PRAVIN KUMAR Vs. STATE OF BIHAR
December 16, 2022
PRAWESH SINGH Vs. UNION OF INDIA
March 3, 2022
PREETI PRIYA Vs. STATE OF BIHAR
February 9, 2022
PREM CHAND KUMAR Vs. PUNJAB NATIONAL BANK
July 12, 2022
PREM NATH CHAUBEY Vs. SHALINI PATHAK
December 15, 2022
PREM NATH PASWAN Vs. STATE OF BIHAR
November 9, 2022
PREMA DEVI Vs. CENTRAL BANK OF INDIA
June 27, 2022
PREMCHAND Vs. UTTAR BIHAR GRAMIN BANK
March 24, 2022
PREMJIT MAHTO Vs. STATE OF BIHAR
April 25, 2022
PRINCE KUMAR Vs. STATE OF BIHAR
November 15, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. UTTAR BIHAR GRAMIN BANK
August 30, 2022
PRINCIPAL, NALANDA MEDICAL COLLEGE AND HOSPITAL Vs. SHEELA SRIVASTAVA
April 26, 2022
PRIYABRAT NARAYAN YADAV Vs. DAMAN CHANDRA MISHRA
November 14, 2022
PRIYADARSHANI SHAHI Vs. STATE OF BIHAR
January 6, 2022
PRIYAMVADA Vs. STATE OF BIHAR
July 13, 2022
PRIYANKA JHA Vs. KARPURA DEVI
September 30, 2022
PRIYANKA KUMARI Vs. STATE OF BIHAR
August 8, 2022
PRIYANKA KUMARI Vs. STATE OF BIHAR
May 16, 2022
PUJA ENGINEERING AND CONSTRUCTION Vs. STATE OF BIHAR
December 2, 2022
PUJA SINGH Vs. STATE OF BIHAR
April 22, 2022
PUNAM DEVI Vs. STATE OF BIHAR
October 13, 2022
PUNAM DEVI Vs. STATE OF BIHAR
April 20, 2022
PURUSHOTTAM KUMAR Vs. STATE OF BIHAR
September 28, 2022
PUSHPA DEVI Vs. STATE OF BIHAR
March 31, 2022
PUSPA SINGH Vs. STATE OF BIHAR
January 29, 2022
R.N. SINGH AND CO. CHARTERED ACCOUNTANTS Vs. STATE OF BIHAR
February 24, 2022
RABINDRA KUMAR SINGH Vs. STATE OF BIHAR
April 20, 2022
RADHA DEVI JAGESHWARI Vs. NATIONAL MEDICAL COMMISSION
December 23, 2022
RAGHOJI HOUSE OF DISTRIBUTION Vs. STATE OF BIHAR
September 14, 2022
RAGHUNATH PRASAD CHAUDHARY Vs. STATE OF BIHAR
September 14, 2022
RAHUL KUMAR Vs. BIHAR PUBLIC SERVICE COMMISSION
September 29, 2022
RAHUL KUMAR Vs. STATE OF BIHAR
February 9, 2022
RAHUL KUMAR Vs. STATE OF BIHAR
August 29, 2022
RAHUL MIDHA Vs. STATE OF BIHAR
May 13, 2022
RAHUL SAHANI Vs. STATE OF BIHAR
November 17, 2022
RAJ KALI DEVI Vs. STATE OF BIHAR
September 30, 2022
RAJ KISHOR KUMAR Vs. STATE OF BIHAR
April 22, 2022
RAJ KUMAR MISHRA Vs. STATE OF BIHAR
February 3, 2022
RAJ KUMAR SHARMA Vs. STATE OF BIHAR
August 2, 2022
RAJA RAM MANDAL Vs. STATE OF BIHAR
February 21, 2022
RAJAN KUMAR Vs. STATE OF BIHAR
July 1, 2022
RAJAN SAH @ RAJAN KUMAR Vs. STATE OF BIHAR
December 5, 2022
RAJAT KUMAR Vs. CHAIRMAN, HEAD OFFICE
December 7, 2022
RAJBALLABH PRASAD Vs. STATE OF BIHAR
May 19, 2022
RAJDEV MUKHIYA Vs. STATE OF BIHAR
April 1, 2022
RAJEEV KUMAR SINGH Vs. SHANKAR SINGH
August 18, 2022
RAJEEV RANJAN PRASAD Vs. STATE OF BIHAR
May 10, 2022
RAJENDRA DAS Vs. STATE OF BIHAR
April 6, 2022
RAJENDRA PASWAN Vs. STATE OF BIHAR
August 3, 2022
RAJENDRA PRASAD Vs. STATE OF BIHAR
May 24, 2022
RAJENDRA PRASAD Vs. BABAN BHAGAT
July 25, 2022
RAJENDRA SINGH Vs. STATE OF BIHAR
September 27, 2022
RAJESH KUMAR Vs. STATE OF BIHAR
November 25, 2022
RAJESH KUMAR Vs. STATE OF BIHAR
December 20, 2022
RAJESH KUMAR SHARMA Vs. STATE OF BIHAR
December 12, 2022
RAJESH PASWAN Vs. STATE OF BIHAR
February 4, 2022
RAJESHWAR RAI Vs. STATE OF BIHAR
February 9, 2022
RAJESHWARI DEVI Vs. GOPAL PRASAD SAH
August 8, 2022
RAJIV KUMAR Vs. STATE OF BIHAR
January 24, 2022
RAJIV RANJAN SINGH Vs. STATE OF BIHAR
January 10, 2022
RAJIV RANJAN SINGH Vs. STATE OF BIHAR
July 14, 2022
RAJIW KUMAR SINGH Vs. STATE OF BIHAR
March 29, 2022
RAJKARAN YADAV Vs. STATE OF BIHAR
September 1, 2022
RAJKISHORE SAW MILL Vs. STATE OF BIHAR
November 10, 2022
RAJKUMAR SAH Vs. STATE OF BIHAR
August 4, 2022
RAJU DAS Vs. STATE OF BIHAR
June 23, 2022
RAJU DUBEY Vs. STATE OF BIHAR
October 11, 2022
RAJU YADAV Vs. STATE OF BIHAR
December 19, 2022
RAKESH GUPTA Vs. STATE OF BIHAR
July 28, 2022
RAKESH KUMAR Vs. STATE OF BIHAR
July 7, 2022
RAKESH KUMAR Vs. STATE OF BIHAR
November 3, 2022
RAKESH KUMAR Vs. STATE OF BIHAR
August 17, 2022
RAKESH KUMAR Vs. STATE OF BIHAR
May 12, 2022
RAKESH KUMAR ROSHAN Vs. STATE OF BIHAR
November 2, 2022
RAKESH KUMAR SINGH Vs. STATE OF BIHAR
February 1, 2022
RAKESH KUMAR SINHA Vs. STATE OF BIHAR
January 22, 2022
RAKESH RANJAN Vs. STATE OF BIHAR
December 22, 2022
RAKESH TIWARI Vs. STATE OF BIHAR
September 22, 2022
RAM BABU SINGH Vs. STATE OF BIHAR
November 30, 2022
RAM BALAK PRASAD Vs. UNION OF INDIA
August 25, 2022
RAM BALAK PRASAD SAH Vs. LAKSHMI NARAYAN GUPTA
September 23, 2022
RAM BILAS SHARMA Vs. STATE OF BIHAR
July 8, 2022
RAM BILASH SINGH Vs. STATE OF BIHAR
August 18, 2022
RAM BRIKSH YADAV Vs. STATE OF BIHAR
December 13, 2022
RAM CHABILA PRASAD YADAV Vs. STATE OF BIHAR
March 22, 2022
RAM DATTA PRASAD SHARMA Vs. STATE OF BIHAR
March 3, 2022
RAM DAYAL VIN Vs. STATE OF BIHAR
February 4, 2022
RAM FOUNDATION SEVA SANSTHAN Vs. STATE OF BIHAR
May 5, 2022
RAM NARESH RAI Vs. UNION OF INDIA
April 29, 2022
RAM PRAVESH PASWAN Vs. STATE OF BIHAR
January 4, 2022
RAM PRAVESH RAI Vs. STATE OF BIHAR
October 12, 2022
RAM PRAVESH YADAV Vs. STATE OF BIHAR
August 18, 2022
RAM SEWAK SINGH Vs. BABITA DEVI
August 22, 2022
RAM SUMIRAN SINGH Vs. STATE OF BIHAR
December 6, 2022
RAM UDGAR SINGH Vs. SANJAY KUMAR
September 1, 2022
RAM VINOY SINGH Vs. CHIEF GENERAL MANAGER, STATE BANK OF INDIA LOCAL HEAD OFFICE
November 29, 2022
RAMA SHANKAR SHARMA Vs. SUBODH KUMAR
July 6, 2022
RAMASHISH KUMAR Vs. STATE OF BIHAR
February 22, 2022
RAMASHRAY PRASAD SINGH Vs. STATE OF BIHAR
April 22, 2022
RAMAWATI DEVI Vs. STATE OF BIHAR
May 19, 2022
RAMAYAN KUMAR RAI Vs. STATE OF BIHAR
February 4, 2022
RAMAYAN THAKUR Vs. STATE OF BIHAR
February 23, 2022
RAMCHANDRA RAM Vs. SAVITRI DEVI
October 10, 2022
RAMCHANDRA SAHNI Vs. RAM LAKHAN SAHNI
December 13, 2022
RAMDEV PRASAD YADAV Vs. STATE OF BIHAR
December 23, 2022
RAMESH CHANDRA SINHA Vs. UNION OF INDIA
July 20, 2022
RAMESH CHAUDHARY Vs. STATE OF BIHAR
June 30, 2022
RAMESH KUMAR DUA Vs. STATE OF BIHAR
December 22, 2022
RAMESH KUMAR SINHA Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED
August 29, 2022
RAMESHWAR CHOUBEY Vs. STATE OF BIHAR
September 1, 2022
RAMJEE SAH Vs. UNION OF INDIA
August 16, 2022
RAMJEE SAH Vs. STATE OF BIHAR
March 10, 2022
RAMJI RAM Vs. STATE OF BIHAR
August 18, 2022
RAMU RAY Vs. STATE OF BIHAR
November 23, 2022
RANDHEER RAI Vs. STATE OF BIHAR
December 22, 2022
RANDHIR BHAI Vs. STATE OF BIHAR
June 24, 2022
RANDHIR KUMAR SINGH Vs. STATE OF BIHAR
August 26, 2022
RANJAN KUMAR Vs. STATE OF BIHAR
December 15, 2022
RANJAN KUMAR SHARMA Vs. STATE OF BIHAR
September 30, 2022
RANJAY KUMAR SHARMA Vs. BIHAR STAFF SELECTION COMMISSION
September 29, 2022
RANJEET KUMAR Vs. STATE OF BIHAR
May 5, 2022
RANJEET PANDIT Vs. STATE OF BIHAR
June 28, 2022
RANJU DEVI Vs. STATE OF BIHAR
December 9, 2022
RANVEER MANDAL Vs. STATE OF BIHAR
September 8, 2022
RAS BIHARI TIWARI Vs. STATE OF BIHAR
April 5, 2022
RASHDA KHATOON Vs. STATE OF BIHAR
April 21, 2022
RASHMI KUMARI Vs. STATE OF BIHAR
October 10, 2022
RASHMI SINGH Vs. STATE OF BIHAR
March 23, 2022
RATNESH KUMAR Vs. STATE OF BIHAR
June 22, 2022
RATNESH RAI Vs. STATE OF BIHAR
August 18, 2022
RAVI KUMAR Vs. STATE OF BIHAR
March 21, 2022
RAVI KUMAR Vs. STATE OF BIHAR
May 13, 2022
RAVI KUMAR SINGH Vs. STATE OF BIHAR
October 11, 2022
RAVI KUMAR SINGH Vs. STATE OF BIHAR
February 24, 2022
RAVI KUMAR SINGH Vs. UNION OF INDIA
August 8, 2022
RAVI MANDAL Vs. STATE OF BIHAR
April 7, 2022
RAVI RAJ Vs. STATE OF BIHAR
February 22, 2022
RAVI RANJAN KUMAR SINGH Vs. STATE OF BIHAR
June 23, 2022
RAVINDRA KUMAR SINGH Vs. STATE OF BIHAR
February 18, 2022
REC-POWER DEVELOPMENT AND CONSULTANCY LIMITED Vs. NORTH BIHAR POWER DISTRIBUTION CO. LTD
September 30, 2022
REKHA YADAV Vs. BELASH YADAV
April 6, 2022
RESHMI DEVI Vs. STATE OF BIHAR
May 19, 2022
REYAZ AHMAD Vs. STATE OF BIHAR
August 8, 2022
RINKU YADAV Vs. STATE OF BIHAR
September 1, 2022
RISHI RANJAN KUMAR Vs. UNION OF INDIA
May 9, 2022
RITA KUMARI Vs. STATE OF BIHAR
July 11, 2022
RIZWAN Vs. STATE OF BIHAR
January 21, 2022
ROAD STAR LOGISTICS PVT LTD Vs. UNION OF INDIA
January 31, 2022
ROBIN MATHO Vs. STATE OF BIHAR
March 23, 2022
ROHIT KUMAR Vs. STATE OF BIHAR
September 9, 2022
ROHIT KUMAR YADAV Vs. STATE OF BIHAR
March 31, 2022
ROHIT RAJ Vs. STATE OF BIHAR
November 29, 2022
ROUNAK SINHA Vs. STATE OF BIHAR
March 25, 2022
RUBY DEVI Vs. STATE OF BIHAR
March 11, 2022
S.M. MANSOOR AKHTAR Vs. STATE OF BIHAR
November 21, 2022
S.N BHOBBE ASSOCIATES PRIVATE LIMITED Vs. STATE OF BIHAR
May 10, 2022
SACHCHIDA NAND SAHAY Vs. CHAIRMAN, UTTAR BIHAR GRAMIN BANK
September 1, 2022
SACHIDANAND SINGH Vs. STATE OF BIHAR
February 18, 2022
SAHEB DEWAN Vs. STATE OF BIHAR
November 17, 2022
SAI NIRMAN Vs. STATE OF BIHAR
August 26, 2022
SAIN MANUFACTURING AND TRADING PVT. LTD Vs. STATE OF BIHAR
September 12, 2022
SALAMDIN MIYAN Vs. STATE OF BIHAR
February 24, 2022
SAMBADH DEGREE MAHAVIDYALAYA SEVA SANGH Vs. STATE OF BIHAR
July 12, 2022
SANDEEP KUMAR Vs. UNION OF INDIA
December 13, 2022
SANDEEP TEWARI Vs. STATE OF BIHAR
June 22, 2022
SANDIP FURNITURE AND SAW MILL Vs. STATE OF BIHAR
January 29, 2022
SANJAY KUMAR Vs. PUJA KUMARI
July 7, 2022
SANJAY KUMAR ARYA Vs. STATE OF BIHAR
March 25, 2022
SANJAY KUMAR GUPTA Vs. STATE OF BIHAR
November 10, 2022
SANJAY KUMAR SAH Vs. STATE OF BIHAR
May 13, 2022
SANJAY KUMAR SAH Vs. STATE OF BIHAR
October 18, 2022
SANJAY KUMAR SINHA Vs. STATE OF BIHAR
April 4, 2022
SANJAY MEHTA Vs. STATE OF BIHAR
February 4, 2022
SANJAY PASWAN Vs. STATE OF BIHAR
November 4, 2022
SANJAY SINGH Vs. STATE OF BIHAR
July 6, 2022
SANJEET PASWAN Vs. STATE OF BIHAR
July 22, 2022
SANJEEV KUMAR Vs. STATE OF BIHAR
March 31, 2022
SANJEEV KUMAR Vs. STATE OF BIHAR
October 17, 2022
SANJEEV KUMAR Vs. STATE OF BIHAR
December 21, 2022
SANJEEV KUMAR Vs. STATE OF BIHAR
March 22, 2022
SANJEEV RANJAN Vs. STATE OF BIHAR
August 24, 2022
SANJESH MANI Vs. STATE OF BIHAR
January 11, 2022
SANJIV KUMAR Vs. STATE OF BIHAR
May 12, 2022
SANTOSH BHARTI Vs. STATE OF BIHAR
July 14, 2022
SANTOSH KUMAR Vs. ESTATE OF ISHWAR DAYAL
July 11, 2022
SANTOSH KUMAR Vs. RAJENDRA AGRICULTURAL UNIVERSITY, BIHAR
June 27, 2022
SANTOSH KUMAR Vs. STATE OF BIHAR
August 30, 2022
SANTOSH KUMAR RASTOGI Vs. SUNIL KUMAR RASTOGI
August 25, 2022
SANTOSH KUMAR SINGH Vs. STATE OF BIHAR
November 29, 2022
SANTOSH MANJHI Vs. STATE OF BIHAR
October 13, 2022
SANTOSH SAH Vs. STATE OF BIHAR
February 16, 2022
SAPNA SUMAN Vs. STATE OF BIHAR
May 12, 2022
SAPPERS WELFARE ASSOCIATION Vs. STATE OF BIHAR
June 30, 2022
SARASWATI DEVI W/O JOGENDAR Vs. STATE OF BIHAR
June 27, 2022
SARDAR YADAV Vs. STATE OF BIHAR
December 7, 2022
SARESH SECURITY SERVICES PVT. LTD Vs. CENTRAL UNIVERSITY OF BIHAR
April 13, 2022
SARFARAZ AHMAD Vs. STATE OF BIHAR
March 25, 2022
SARITA KUMARI Vs. UNION OF INDIA
January 13, 2022
SARITA KUMARI Vs. STATE OF BIHAR
March 10, 2022
SARJUN YADAV Vs. STATE OF BIHAR
August 25, 2022
SAROJ KUER Vs. STATE OF BIHAR
October 17, 2022
SAROJ KUMAR SINGH Vs. STATE OF BIHAR
December 12, 2022
SAROVAR PRASAD Vs. STATE OF BIHAR
August 25, 2022
SARSWATI DEVI Vs. STATE OF BIHAR
December 1, 2022
SARYUG MOCHI Vs. STATE OF BIHAR
May 9, 2022
SATENDRA KUMAR Vs. DIRECTOR CONSOLIDATION
June 30, 2022
SATENDRA KUMAR SINGH Vs. STATE OF BIHAR
December 23, 2022
SATISH KUMAR Vs. UNION OF INDIA
March 31, 2022
SATISH KUMAR Vs. STATE OF BIHAR
October 19, 2022
SATISH KUMAR RAY Vs. STATE OF BIHAR
December 5, 2022
SATYA NARAIN SHARMA Vs. CHIEF EXECUTIVE OFFICER BIHAR STATE
September 6, 2022
SATYA NARAYAN RAM Vs. STATE OF BIHAR
March 23, 2022
SATYADEO TIWARY Vs. PARASH NATH SINGH
December 2, 2022
SATYANAND SINGH Vs. UNION OF INDIA
June 24, 2022
SATYANARAYAN PRASAD Vs. STATE OF BIHAR
July 1, 2022
SATYANARAYAN YADAV Vs. STATE OF BIHAR
July 19, 2022
SATYENDRA KUMAR AND CO. CONST. PVT. LTD. Vs. STATE OF BIHAR
January 24, 2022
SATYENDRA KUMAR CONSTRUCTION PVT. LTD. Vs. STATE OF BIHAR
May 5, 2022
SATYENDRA YADAV Vs. STATE OF BIHAR
September 15, 2022
SAVITA YADAV Vs. STATE OF BIHAR
May 6, 2022
SHAILESH KUMAR Vs. STATE OF BIHAR
May 12, 2022
SHAILESH KUMAR SINGH Vs. STATE OF BIHAR
April 8, 2022
SHAKTI FERTILIZER Vs. STATE OF BIHAR
October 13, 2022
SHAKUNTLA DEVI Vs. STATE OF BIHAR
March 25, 2022
SHAMBHU BIND Vs. UNION OF INDIA
December 15, 2022
SHAMBHU CHOUDHARY Vs. STATE OF BIHAR
December 23, 2022
SHAMBHU DABGAR Vs. STATE OF BIHAR
July 8, 2022
SHAMBHU KUMAR Vs. STATE OF BIHAR
January 31, 2022
SHAMBHU NATH SINGH Vs. STATE OF BIHAR
January 20, 2022
SHAMBHU SHARAN SINGH Vs. STATE OF BIHAR
July 11, 2022
SHAMBHU SINGH Vs. STATE OF BIHAR
January 10, 2022
SHAMSHER PRASAD SINGH Vs. STATE OF BIHAR
May 12, 2022
SHANKAR KUSHWAHA Vs. STATE OF BIHAR
December 23, 2022
SHANKAR MOTORS PVT LTD Vs. STATE OF BIHAR
September 30, 2022
SHANTI DEVI Vs. LAXMAN MAHTO
September 29, 2022
SHANTI SWARUP ANAND Vs. ANITA SAHAY
September 1, 2022
SHARDA DEVI Vs. STATE OF BIHAR
April 22, 2022
SHARDA DEVI Vs. STATE OF BIHAR
September 6, 2022
SHASHIBHUSHAN JHA Vs. STATE OF BIHAR
May 12, 2022
SHATRUDHAN MANJHI Vs. SHIV KUMARI
June 30, 2022
SHEO BACHAN CHOUDHARY Vs. STATE OF BIHAR
May 20, 2022
SHI NARESH UPADHYAY Vs. STATE OF BIHAR
March 24, 2022
SHIBBU SINGH Vs. STATE OF BIHAR
November 16, 2022
SHILA DEVI Vs. STATE OF BIHAR
April 1, 2022
SHIO JEE CHAURASIYA Vs. STATE OF BIHAR
April 15, 2022
SHIRDI SAI ELECTRICALS LTD Vs. STATE OF BIHAR
May 12, 2022
SHITAL PRASAD CONSTRUCTION PVT. LTD. Vs. STATE OF BIHAR
March 24, 2022
SHIV KISHOR CONSTRUCTION PRIVATE LIMITED Vs. UNION OF INDIA
January 12, 2022
SHIV KUMAR Vs. STATE OF BIHAR
January 21, 2022
SHIV KUMAR Vs. STATE OF BIHAR
February 21, 2022
SHIV KUMAR Vs. STATE OF BIHAR
February 1, 2022
SHIV KUMAR RAI Vs. STATE OF BIHAR
July 13, 2022
SHIV MANGAL SINGH Vs. STATE OF BIHAR
August 25, 2022
SHIV PRASAD YADAV Vs. STATE OF BIHAR
April 27, 2022
SHIV PUJAN SINGH Vs. STATE OF BIHAR
March 4, 2022
SHIV RANJAN KUMAR Vs. STATE OF BIHAR
March 21, 2022
SHIV SHANKAR PATHAK Vs. STATE OF BIHAR
May 13, 2022
SHIV SHANKAR SINGH Vs. STATE OF BIHAR
October 18, 2022
SHIV SHANKAR SINGH Vs. STATE OF BIHAR
January 6, 2022
SHIVAKANT MANI TIWARI Vs. STATE OF BIHAR
April 15, 2022
SHIWANGI PRABHAT Vs. STATE OF BIHAR
September 15, 2022
SHLOK KUMAR CHAKRAVARTI Vs. STATE OF BIHAR
February 2, 2022
SHRADDHA PANDEY Vs. STATE OF BIHAR
August 24, 2022
SHRAWAN SAH Vs. STATE OF BIHAR
September 29, 2022
SHREE VISHNU VISHAL PAPER MILLS PVT. LTD Vs. STATE OF BIHAR
January 20, 2022
SHREEKANT YADAV Vs. STATE OF BIHAR
March 9, 2022
SHRINAND SINGH Vs. STATE OF BIHAR
January 7, 2022
SHUBHANGI PANDEY Vs. STATE OF BIHAR
November 29, 2022
SHUJAN SINGH Vs. STATE OF BIHAR
June 28, 2022
SHYAM INDUS POWER SOLUTIONS PVT. LTD. Vs. UNION OF INDIA
August 10, 2022
SHYAM KISHOR Vs. STATE OF BIHAR
January 11, 2022
SHYAM NANDAN PRASAD SINGH Vs. STATE OF BIHAR
June 22, 2022
SHYAM NANDAN ROY Vs. UNION OF INDIA
March 7, 2022
SHYAM SUNDER KESHARI Vs. MOST.KAUSHALAYA DEVI
September 15, 2022
SHYAMBABU SAH Vs. SHYAM BABU SAH
October 10, 2022
SHYAMSUNDRA PRASAD Vs. STATE OF BIHAR
March 11, 2022
SIMA DEVI Vs. STATE OF BIHAR
September 1, 2022
SINDHU SINGH Vs. STATE OF BIHAR
February 8, 2022
SITARAM CHOURASIA Vs. STATE OF BIHAR
August 10, 2022
SITARAM SAHNI Vs. STATE OF BIHAR
January 7, 2022
SKY VISION MEDIA PRIVATE LIMITED Vs. STATE OF BIHAR
January 4, 2022
SMITA DEVI Vs. STATE OF BIHAR
August 11, 2022
SMITA KUMARI Vs. STATE OF BIHAR
August 2, 2022
SOCIETY OF THE SISTERS OF THE SAERED HEART PATNA Vs. UNION OF INDIA
May 12, 2022
SOMESH KUMAR MISHRA Vs. STATE OF BIHAR
October 19, 2022
SONAL AGENCIES Vs. STATE OF BIHAR
April 18, 2022
SONI DEVI Vs. STATE OF BIHAR
June 20, 2022
SONU AKHTAR KHAN Vs. STATE OF BIHAR
August 2, 2022
SONU KUMAR Vs. UNION OF INDIA
March 25, 2022
SONU KUMAR Vs. STATE OF BIHAR
July 12, 2022
SPML INFRA LIMITED Vs. STATE OF BIHAR
April 13, 2022
SRIKANT PASWAN Vs. STATE OF BIHAR
August 4, 2022
STATE HEALTH SOCIETY Vs. MANOJ KUMAR
April 12, 2022
STATE OF BIHAR Vs. JAMSHED ANSARI
April 7, 2022
STATE OF BIHAR Vs. STATE OF BIHAR
March 22, 2022
STATE OF BIHAR Vs. BALRAM SINGH
May 9, 2022
STATE OF BIHAR Vs. RAM LAL MAHTO
January 12, 2022
STATE OF BIHAR Vs. RAM SUBHAG SINGH
May 11, 2022
STATE OF BIHAR Vs. RAJENDRA RAM
July 21, 2022
STATE OF BIHAR Vs. MAHANTH SHATANAND GIRI HARIHAR SANSKRIT COLLEGE
May 17, 2022
STATE OF BIHAR Vs. MD. MAJOR
August 16, 2022
STATE OF BIHAR Vs. BABLI MIYAN
August 17, 2022
STATE OF BIHAR Vs. SAMSHER MIYAN
August 17, 2022
STATE OF BIHAR Vs. UPENDRA PRASAD SHARMA
November 16, 2022
STATE OF BIHAR Vs. RAM LAL CHERO
August 25, 2022
STATE OF BIHAR Vs. RAMESHWAR RAI
December 1, 2022
STATE OF BIHAR Vs. KRIPA SHANKAR SINGH
December 12, 2022
STATE OF BIHAR Vs. SAGAR KUMAR ROY
August 29, 2022
STATE OF BIHAR Vs. KRISHNA SINGH
April 25, 2022
STATE OF BIHAR Vs. RAVINDRA SINGH
March 29, 2022
STATE OF BIHAR Vs. SURENDRA PRASAD SINHA
April 6, 2022
STATE OF BIHAR Vs. LAMBOO SHARMA
March 23, 2022
STATE OF BIHAR Vs. SHAILESH KUMAR
October 10, 2022
STATE OF BIHAR Vs. RAVINDRA THAKUR
August 25, 2022
STATE OF BIHAR Vs. MD. IRSHAD
April 7, 2022
STATE OF BIHAR Vs. ARVIND KUMAR
October 19, 2022
STATE OF BIHAR Vs. JYOTI JOSHI
October 12, 2022
STATE OF BIHAR CHHATHU PASI Vs. XXXX
July 13, 2022
STYANARAYAN PASWAN Vs. STATE OF BIHAR
April 4, 2022
SUBHASH KUMAR Vs. STATE OF BIHAR
April 22, 2022
SUBODH KUMAR Vs. STATE OF BIHAR
November 14, 2022
SUBODH KUMAR Vs. STATE OF BIHAR
February 2, 2022
SUBODH KUMAR RAI Vs. STATE OF BIHAR
July 12, 2022
SUBODH YADAV Vs. STATE OF BIHAR
December 7, 2022
SUDAMA SHARMA Vs. STATE OF BIHAR
March 9, 2022
SUDHAKAR JHA Vs. STATE OF BIHAR
November 15, 2022
SUDHANSHU KUMAR CHAUBEY Vs. STATE OF BIHAR
July 12, 2022
SUDHIR KUMAR Vs. STATE OF BIHAR
September 28, 2022
SUDHIR KUMAR Vs. STATE OF BIHAR
November 24, 2022
SUDHIR KUMAR Vs. STATE OF BIHAR
March 31, 2022
SUDHIR KUMAR Vs. STATE OF BIHAR.
October 13, 2022
SUDHIR KUMAR SINGH Vs. DHARNIDHAR JHA
August 3, 2022
SUDHIR KUMAR TIWARI Vs. STATE OF BIHAR
August 25, 2022
SUGIYA DEVI Vs. STATE OF BIHAR
August 22, 2022
SUGIYA DEVI Vs. STATE OF BIHAR
October 11, 2022
SUGREEV MAHTO Vs. STATE OF BIHAR
November 29, 2022
SUGRIV CHOUBEY Vs. STATE OF BIHAR
May 18, 2022
SUJEET KUMAR Vs. STATE OF BIHAR
January 17, 2022
SUJIT KUMAR Vs. STATE OF BIHAR
December 8, 2022
SUJIT KUMAR SINGH Vs. STATE OF BIHAR
March 2, 2022
SUKAN SAH Vs. STATE OF BIHAR
May 6, 2022
SUKHDEO YADAV Vs. KHYMAN YADAV
November 23, 2022
SULEKHA DEVI Vs. STATE OF BIHAR
November 10, 2022
SUMAN KUMARI Vs. STATE OF BIHAR
March 30, 2022
SUMITRA DEVI Vs. UNION OF INDIA
July 6, 2022
SUN PHARMACEUTICAL INDUSTRIES LTD Vs. STATE OF BIHAR
March 22, 2022
SUNDEEP KUMAR SINGH Vs. STATE OF BIHAR
May 18, 2022
SUNIL KUMAR Vs. STATE OF BIHAR
May 10, 2022
SUNIL KUMAR Vs. STATE OF BIHAR
July 25, 2022
SUNIL KUMAR Vs. STATE OF BIHAR
July 27, 2022
SUNIL KUMAR Vs. STATE OF BIHAR
October 4, 2022
SUNIL KUMAR PASWAN Vs. STATE OF BIHAR
August 5, 2022
SUNIL KUMAR SINGH Vs. STATE OF BIHAR
June 21, 2022
SUNIL SAH Vs. STATE OF BIHAR
February 9, 2022
SUNIL YADAV Vs. STATE OF BIHAR
November 17, 2022
SUNIL YADAV Vs. STATE OF BIHAR
August 4, 2022
SUNITA DEVI Vs. STATE OF BIHAR
December 6, 2022
SUNITA KUMARI Vs. STATE OF BIHAR
April 4, 2022
SUNITA KUMARI Vs. PUNJAB NATIONAL BANK
January 27, 2022
SUNNY KUMAR Vs. STATE OF BIHAR
August 24, 2022
SURANJAN KUMAR Vs. STATE OF BIHAR
January 10, 2022
SURENDRA BHAKTA Vs. UNION OF INDIA
December 1, 2022
SURENDRA KUMAR SHARMA Vs. BIHAR SCHOOL EXAMINATION BOARD, PATNA
October 10, 2022
SURENDRA KUMAR SINGH Vs. STATE OF BIHAR
November 21, 2022
SURENDRA PRASAD YADAV Vs. STATE OF BIHAR
April 25, 2022
SURENDRA SINGH Vs. STATE OF BIHAR
September 9, 2022
SURESH KUMAR SINGH Vs. STATE ELECTION COMMISSION (PANCHAYAT)
January 10, 2022
SURESH PRASAD YADAV Vs. STATE OF BIHAR
April 28, 2022
SURESH RAM Vs. STATE OF BIHAR
February 23, 2022
SUSHIL SINGH Vs. STATE OF BIHAR
March 30, 2022
SUSHILA SRIKALA Vs. STATE OF BIHAR
November 18, 2022
SYED NEYAZ AHMAD Vs. STATE OF BIHAR
November 28, 2022
SYSTEMATIC AND ADVANCE CONSTRUCTION PRIVATE LIMITED Vs. STATE OF BIHAR
November 24, 2022
TABARAK ALI Vs. STATE OF BIHAR
September 15, 2022
TAPAN KUMAR DAS Vs. STATE OF BIHAR
December 13, 2022
TARA Vs. STATE OF BIHAR
May 9, 2022
TARKESHWAR RAY Vs. STATE OF BIHAR
February 3, 2022
TATA MOTORS LIMITED Vs. STATE OF BIHAR
March 25, 2022
TATA PROJECT LTD Vs. STATE OF BIHAR
March 22, 2022
TATA PROJECT LTD Vs. STATE OF BIHAR
July 13, 2022
TEJ NARAYAN SINGH Vs. STATE OF BIHAR
April 1, 2022
TEJ PRATAP Vs. STATE OF BIHAR
July 26, 2022
TILAK KUMAR Vs. STATE OF BIHAR
April 22, 2022
TRILOKI NATH SAH Vs. STATE OF BIHAR
July 27, 2022
TRIPURARI JHA Vs. UNION OF INDIA
February 22, 2022
TULMUL RAI Vs. STATE OF BIHAR
August 5, 2022
U.N.PANDEY Vs. LALIT NARAYAN MITHILA UNIVERSITY, DARBHANGA
April 12, 2022
UADAY KUMAR Vs. STATE OF BIHAR
January 11, 2022
UDAY KUMAR CHAKRAVARTY Vs. JUSHA DEVI
October 11, 2022
UDAY KUMAR SINGH Vs. STATE OF BIHAR
February 22, 2022
UDAY SHANKAR KUMAR Vs. UNION OF INDIA
September 1, 2022
UDESHWAR YADAV Vs. STATE OF BIHAR
November 30, 2022
UMA DEVI AJAY CHAURASIYA Vs. BANTI KUMAR
December 13, 2022
UMA SHANKAR SINGH Vs. STATE OF BIHAR
November 7, 2022
UMA SHANKAR SINGH Vs. STATE OF BIHAR
July 4, 2022
UMESH DAS Vs. STATE OF BIHAR
April 27, 2022
UMESH KUMAR Vs. STATE OF BIHAR
February 22, 2022
UMESH KUMAR Vs. STATE OF BIHAR
February 8, 2022
UMESH KUMAR RAJAK Vs. STATE OF BIHAR
September 8, 2022
UMESH KUMAR SINGH Vs. STATE OF BIHAR
September 13, 2022
UMESH PANDIT Vs. STATE OF BIHAR
February 4, 2022
UMESH PRASAD Vs. STATE OF BIHAR
February 14, 2022
UMESH PRASAD SINGH Vs. STATE OF BIHAR
November 9, 2022
UMESH RAI Vs. DEO BACHAN RAI
November 14, 2022
UNION OF INDIA Vs. SHYAM SHANKAR PRASAD
May 6, 2022
UNION OF INDIA Vs. MEENA DEVI
December 8, 2022
UNION OF INDIA Vs. RAJEEV RANJAN
August 23, 2022
UNION OF INDIA Vs. RAHUL KUMAR
December 5, 2022
UNION OF INDIA Vs. CHANDRA BHAN UPADHYAY
August 10, 2022
UNION OF INDIA Vs. BINDESHWARI PRASAD
September 28, 2022
UNITED BREWERIES LIMITED Vs. STATE OF BIHAR
January 24, 2022
UNITED BREWERIES LIMITED Vs. STATE OF BIHAR
February 9, 2022
UNITED INDIA INSURANCE COMPANY LTD. Vs. GEETA DEVI
October 14, 2022
UPEN TULSIYAN Vs. STATE OF BIHAR
June 29, 2022
USHA DEVI Vs. STATE OF BIHAR
January 17, 2022
USHA SHARMA Vs. STATE OF BIHAR
December 12, 2022
USHA SINHA Vs. STATE OF BIHAR
December 1, 2022
UTTAR BIHAR GRAMIN BANK Vs. UNION OF INDIA
May 19, 2022
UTTAR BIHAR GRAMIN BANK Vs. RAMENDRA PRASAD GAURO
May 20, 2022
VARSHA KUMARI Vs. STATE OF BIHAR
October 18, 2022
VARUN Vs. STATE OF BIHAR
November 24, 2022
VEENA SINGH Vs. STATE OF BIHAR
February 1, 2022
VEERA YADA Vs. CHIEF SECRETARY, GOVERNMENT OF BIHAR
August 17, 2022
VIBHUTI BHUSHAN PATHAK Vs. STATE OF BIHAR
March 29, 2022
VIDYA COLLEGE OF PROFESSIONAL STUDIES Vs. BIHAR SCHOOL EXAMINATION BOARD
August 17, 2022
VIDYAPATI COLD STORAGE PVT. LTD Vs. STATE OF BIHAR
April 4, 2022
VIJAY KRISHNA Vs. STATE OF BIHAR
May 20, 2022
VIJAY KUMAR Vs. STATE OF BIHAR
October 17, 2022
VIJAY KUMAR Vs. STATE OF BIHAR
March 8, 2022
VIJAY KUMAR GUPTA Vs. STATE OF BIHAR
May 18, 2022
VIJAY KUMAR RAY Vs. STATE OF BIHAR
April 8, 2022
VIJAY KUMAR SINGH Vs. STATE OF BIHAR
July 14, 2022
VIJAY KUMAR SINGH Vs. BIHAR STATE BOARD OF RELIGIOUS TRUSTS
June 21, 2022
VIJAY KUMAR UPADHYAY Vs. STATE OF BIHAR
January 7, 2022
VIJAY SINGH Vs. STATE OF BIHAR
July 6, 2022
VIJAYA LAXMI KUNDRA Vs. STATE OF BIHAR
May 11, 2022
VIJETA PROJECTS AND INFRASTRUCTURE PVT. LTD. Vs. STATE OF BIHAR
May 17, 2022
VIKASH KUMAR Vs. STATE OF BIHAR
November 3, 2022
VIKASH KUMAR Vs. UNION OF INDIA
October 13, 2022
VIKASH KUMAR PANKAJ Vs. STATE OF BIHAR
September 30, 2022
VIKASH KUMAR RAJU Vs. STATE OF BIHAR
May 11, 2022
VIKASH RANJAN SINGH Vs. STATE OF BIHAR
March 4, 2022
VIKESH KUMAR Vs. STATE OF BIHAR
July 28, 2022
VIKRAM Vs. STATE OF BIHAR
April 4, 2022
VIKRAM KUMAR Vs. STATE OF BIHAR
April 19, 2022
VIMAL ANAND Vs. STATE OF BIHAR
April 22, 2022
VINAY KUMAR Vs. UNION OF INDIA
December 12, 2022
VINAY KUMAR PATHAK Vs. STATE OF BIHAR
March 3, 2022
VINAY YADAV Vs. STATE OF BIHAR
October 17, 2022
VINDESHWAR RAY Vs. STATE OF BIHAR
June 28, 2022
VINIT KUMAR Vs. STATE OF BIHAR
April 19, 2022
VINOD KUMAR SINGH Vs. STATE OF BIHAR
July 12, 2022
VINOD KUMAR SUMAN Vs. MD. FAISAL AHMAD
November 15, 2022
VISHESHWAR MANDAL Vs. STATE OF BIHAR
February 25, 2022
VISHNU SUGAR MILLS LIMITED Vs. STATE OF BIHAR
July 15, 2022
VIVEK KUMAR Vs. STATE OF BIHAR
March 31, 2022
VIVEK PANDEY Vs. STATE OF BIHAR
November 11, 2022
WILLIAMS REBECCA Vs. STATE OF BIHAR
July 12, 2022
XXX Vs. STATE OF BIHAR
November 11, 2022
YADAV AJIT SINGH Vs. STATE OF BIHAR
December 16, 2022
YADUVANSH SINGH Vs. UMASHANKAR SINGH
September 27, 2022
YASH RAJ Vs. BIHAR STATE TOURISM DEVELOPMENT CORPORATION LTD
August 17, 2022
YASHODA DEVI Vs. STATE OF BIHAR
August 18, 2022
YOGENDRA KUMAR DUBE Vs. STATE OF BIHAR
April 8, 2022
YOGENDRA PRASAD Vs. UNION OF INDIA
December 1, 2022
YOGENDRA RAY Vs. BIHAR STATE HOUSING BOARD
August 29, 2022
ZILLE KIBRIA Vs. ZONAL MANAGER, ALLAHABAD BANK
July 25, 2022
ZYDUS HEALTHCARE LIMITED Vs. STATE OF BIHAR
April 5, 2022