Case Index

Title
Date
(MAJ) MARX CHAND LENIN Vs. MIZORAM UNIVERSITY
September 6, 2022
ABANI BARUAH Vs. STATE OF ASSAM
May 10, 2022
ABBUL KHAIR ILIAS NOSHIM AHMED Vs. STATE OF ASSAM
February 3, 2022
ABDUL AZIZ AHMED Vs. PREETAM SAIKIA
February 22, 2022
ABDUL KALAM Vs. STATE OF ASSAM
February 9, 2022
ABDUL KAYUM CHOUDHURY Vs. STATE OF ASSAM
October 4, 2022
ABDUL KHALIQUE Vs. STATE OF ASSAM
January 6, 2022
ABDUL LATIF Vs. STATE OF ARUNACHAL PRADESH
July 22, 2022
ABDUL MAJID Vs. STATE OF ASSAM
January 5, 2022
ABDUL MANNAN AKOND Vs. HASINA YASMIN
September 13, 2022
ABDUL MOTALIB Vs. STATE OF ASSAM
March 24, 2022
ABDUL MOTLEB PRODHANI Vs. STATE OF ASSAM
May 23, 2022
ABDUL MOZID Vs. STATE OF ASSAM
January 28, 2022
ABDUL MUKTADIR (MD) Vs. AKSHAT JHUN JHUN WALA
December 13, 2022
ABDUL RABI Vs. STATE OF ASSAM
January 11, 2022
ABDUL SALAM Vs. STATE OF ASSAM
January 25, 2022
ABDUS SALAM Vs. STATE OF ASSAM
January 20, 2022
ABHESWARI BASUMATARY Vs. STATE OF ASSAM AND 4 ORS.
February 15, 2022
ABHIJIT BHATTACHARYA Vs. CENTRAL BUREAU OF INVESTIGATION
January 21, 2022
ABHISHEK CHAKRABORTY Vs. BULBULI BORPHUKAN
November 16, 2022
ABU HAFIJ SHAHJAHAN Vs. STATE OF ASSAM
February 18, 2022
ABU SALEH SHARIF UDDIN Vs. HANIF UDDIN
January 27, 2022
ABUL HUSSAIN Vs. STATE OF ASSAM
January 24, 2022
ABUL HUSSAIN Vs. STATE OF ASSAM
November 10, 2022
ABUL HUSSAIN Vs. UNITED INDIA INSURANCE CO. LTD
September 13, 2022
ABUL KALAM AZAD Vs. STATE OF ASSAM
September 16, 2022
ABUL KALAM AZAD Vs. STATE OF ASSAM
February 23, 2022
ABUL KALAM AZAD Vs. STATE OF ASSAM
August 26, 2022
ABUL NASAR Vs. STATE OF ASSAM
August 22, 2022
ABULAIS ABDULLAH MAZUMDER Vs. STATE OF ASSAM
May 26, 2022
ADITYA DAS Vs. STATE OF ASSAM
May 5, 2022
ADOR ALI Vs. STATE OF ASSAM
March 2, 2022
AFSER KHAN Vs. STATE OF ASSAM
November 4, 2022
AGWMA BASUMATARY Vs. STATE OF ASSAM
January 4, 2022
AHAD ALI Vs. STATE OF ASSAM
February 4, 2022
AHADUL ISLAM Vs. STATE OF ASSAM
September 9, 2022
AHEDUL HUSSAIN Vs. STATE OF ASSAM
July 21, 2022
AJAM ALI Vs. STATE OF ASSAM
February 2, 2022
AJAY HALDIA Vs. STATE OF ASSAM
January 20, 2022
AJIBOR RAHMAN Vs. STATE OF ASSAM
November 9, 2022
AKESH KARWA Vs. STATE OF ASSAM
October 21, 2022
AKHILESH KUMAR Vs. STATE OF ASSAM
February 25, 2022
ALAMIN AHMED LASKAR Vs. STATE OF ASSAM
September 9, 2022
ALDY LALRUATPUIA Vs. STATE OF MIZORAM
June 17, 2022
ALFARUQURE FARAJI Vs. STATE OF ASSAM
August 17, 2022
ALI AHMED LASKAR Vs. STATE OF ASSAM
January 24, 2022
ALI EUSUP Vs. STATE OF ASSAM
January 24, 2022
ALI HUSSAIN Vs. STATE OF ASSAM
January 10, 2022
ALI HUSSAIN BARBHUIYA Vs. STATE OF ASSAM
June 27, 2022
ALI TALLANG Vs. STATE OF ARUNACHAL PRADESH
February 11, 2022
ALIA BEGUM Vs. STATE OF ASSAM
September 5, 2022
ALIM KHAN Vs. STATE OF ASSAM
February 2, 2022
ALL ASSAM ELEMENTARY TEACHER EDUCATORS ASSOCIATION Vs. STATE OF ASSAM
March 11, 2022
ALL ASSAM TRANSGENDER ASSOCIATION Vs. MUKESH C SAHU, IAS
January 21, 2022
ALOM MIAH Vs. STATE OF ASSAM
March 15, 2022
ALTAF HUSSAIN Vs. STATE OF ASSAM
January 10, 2022
ALTAF HUSSAIN BARBHUYAN Vs. STATE OF ASSAM
June 13, 2022
AMAL DAS Vs. STATE OF ASSAM
May 6, 2022
AMAL KUMAR CHAKMA Vs. STATE OF ARUNACHAL PRADESH
May 10, 2022
AMAL SONOWAL Vs. STATE OF ASSAM
May 11, 2022
AMINA KHATUN Vs. UNION OF INDIA
April 28, 2022
AMINUL HOQUE Vs. STATE OF ASSAM
November 7, 2022
AMINUL ISLAM Vs. UNION OF INDIA
May 6, 2022
AMIR KHAN Vs. STATE OF ASSAM
January 20, 2022
AMIRATDDIN Vs. MUHIBUL HUSSAIN
March 21, 2022
AMRIT KALITA Vs. RAJANI KANTA KALITA
March 4, 2022
AMULYA SAHA Vs. NARESH CH. ROY
March 31, 2022
ANAMIKA MOTORS Vs. STATE OF ASSAM
January 11, 2022
ANAMIKA TAMULI Vs. STATE OF ASSAM
May 12, 2022
ANAMUL HAQUE Vs. STATE OF ASSAM
January 19, 2022
ANAMUL HAQUE Vs. STATE OF ASSAM
March 2, 2022
ANANTA BORGOHAIN Vs. STATE OF ASSAM
October 27, 2022
ANANTA PATOWARY Vs. STATE OF ASSAM
July 25, 2022
ANGPHEI KONYAK Vs. STATE OF NAGALAND
April 11, 2022
ANIL PANTATI Vs. UPEN KUMAR SAIKIA
October 19, 2022
ANIL YADAV Vs. UNION OF INDIA
January 4, 2022
ANJAN KR. MANJHI Vs. STATE OF ASSAM
October 19, 2022
ANJANA BISWAS Vs. UNION OF INDIA
September 28, 2022
ANJAR MUHAMMAD TAPADAR (DR.) Vs. STATE OF ASSAM
March 7, 2022
ANUJ KUMAR DAS Vs. STATE OF ASSAM
January 25, 2022
ANUPAM SAIKIA Vs. STATE OF ASSAM
April 28, 2022
APEX BANK STAFF ASSOCIATION Vs. ASSAM CO-OPERATIVE APEX BANK LTD
June 27, 2022
APURBA CH. BARMAN Vs. STATE OF ASSAM
September 6, 2022
APURBA KR CHOUDHURY Vs. STATE OF ASSAM
May 6, 2022
ARABINDA BORO Vs. UNION OF INDIA
August 26, 2022
ARCHANA BHATTACHARJEE Vs. BANK OF BARODA
May 5, 2022
ARCHANA BHATTACHARJEE Vs. BANK OF BARODA
March 16, 2022
ARENSEN AIER Vs. STATE OF NAGALAND
March 25, 2022
ARIFUL ISLAM Vs. STATE OF ASSAM
September 30, 2022
AROTY TALOH Vs. SUBROTO BARUAH
July 21, 2022
ARUNJYOTI THAKURIA Vs. UNION OF INDIA
June 21, 2022
ARUNJYOTI THAKURIA Vs. UNION OF INDIA
June 22, 2022
ARUP BHATTACHARJEE Vs. DIRECTOR, NATIONAL INSTITUTE OF TECHNOLOGY
July 21, 2022
ASEAN AGENCY Vs. STATE OF ARUNACHAL PRADESH
February 22, 2022
ASHADUL ISLAM Vs. STATE OF ASSAM
January 3, 2022
ASHIM UDDIN BARBHUIYA Vs. SHRI J S PHARMACEUTICALS
July 22, 2022
ASHIRBAD HAZARIKA Vs. STATE OF ASSAM
November 14, 2022
ASHISH KUMAR GOON Vs. CANARA BANK
January 31, 2022
ASHISH MANDAL Vs. STATE OF ASSAM
February 25, 2022
ASHISH NATH Vs. STATE OF ASSAM
August 18, 2022
ASHOK KUMAR SINGH Vs. STATE OF ARUNACHAL PRADESH
August 24, 2022
ASHRUDDIN ALI Vs. STATE OF ASSAM
March 4, 2022
ASIAN ENERGY SERVICES Vs. OIL INDIA LTD.
February 9, 2022
ASOMI GOGOI Vs. STATE OF ASSAM
June 21, 2022
ASRAFUL ISLAM Vs. STATE OF ASSAM
January 19, 2022
ASSAM FORT Vs. STATE OF ASSAM
November 21, 2022
ASSAM GRAMIN VIKASH BANK Vs. PRAKASH BORAH
August 6, 2022
ASSAM GRAMIN VIKASH BANK Vs. BABITA GUPTA
September 5, 2022
ASWINI KALITA Vs. STATE OF ASSAM
April 26, 2022
ASWINI KALITA Vs. KISMAT ALI
April 26, 2022
ATAZUL RAHMAN Vs. STATE OF ASSAM
September 9, 2022
ATIFUL RAHMAN Vs. STATE OF ASSAM
March 31, 2022
ATIKA SULTANA Vs. STATE OF ASSAM
February 1, 2022
AVENISH PAUL Vs. STATE OF ASSAM
January 24, 2022
AYAN KUMAR DAS Vs. UNION OF INDIA
April 6, 2022
AYUB HUSSAIN Vs. STATE OF ASSAM
November 17, 2022
AYURVEDIC DOCTORS ASSOCIATION Vs. STATE OF ASSAM
March 29, 2022
B K CONSTRUCTION Vs. MANAGING DIRECTOR, NHM
June 6, 2022
B. FOURESS PRIVATE LTD Vs. STATE OF ARUNACHAL PRADESH
April 25, 2022
BABUL KONWAR Vs. ORIENTAL INSURANCE CO. LTD.
January 5, 2022
BABUL SAIKIA Vs. STATE OF ASSAM
March 15, 2022
BABULA KUMAR Vs. STATE OF ASSAM
January 19, 2022
BABULAL BASUMATARY Vs. STATE OF ASSAM
January 7, 2022
BABY BEGUM Vs. STATE OF ASSAM
January 7, 2022
BABY BHAGAWATY Vs. STATE OF ASSAM
April 20, 2022
BADAL DUTTA Vs. UNION OF INDIA
December 14, 2022
BAHADUR SINGH Vs. UNION OF INDIA
November 2, 2022
BAHAR UDDIN BARBHUIYA Vs. STATE OF ASSAM
May 13, 2022
BAHAR UDDIN LASKAR Vs. STATE OF ASSAM
May 5, 2022
BAHARUL ISLAM Vs. STATE OF ASSAM
February 9, 2022
BAHAZ UDDIN AHMED Vs. STATE OF ASSAM
February 25, 2022
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. KAMINI DEVI
February 28, 2022
BAKSHISH ENTERPRISES Vs. STATE OF ASSAM
November 3, 2022
BALCHAND RAMPURIA Vs. GREEN VALLEY TRAVELS PVT LTD
June 22, 2022
BALWANT SINGH Vs. STATE OF ASSAM
June 3, 2022
BANAMALI DAS Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 16, 2022
BANAMALI SARKAR Vs. STATE OF ASSAM
January 25, 2022
BANDISH ENTERPRISE Vs. NUMALIGARH REFINERY LTD.
November 30, 2022
BANES ALI Vs. UNION OF INDIA
June 15, 2022
BANI PRAKASH PVT LTD Vs. HIRANYA KR DAS
April 28, 2022
BANIKANTA ADHIKARY Vs. STATE OF ASSAM
January 21, 2022
BANIKANTA DAS Vs. DIPAK KAKOTI
November 3, 2022
BANU BIBI Vs. STATE OF ASSAM
July 29, 2022
BANWARILAL SHARMA Vs. KAMALA DEVI AJITSARIA
May 13, 2022
BAREK ALI Vs. STATE OF ASSAM
January 10, 2022
BARNALI ROY DEV Vs. UNION OF INDIA
June 22, 2022
BARSON CONSTRUCTION Vs. STATE OF ASSAM
February 24, 2022
BARUN DAS Vs. UNION OF INDIA
February 10, 2022
BARUN GOGOI Vs. GUNIN BURAGOHAIN
October 21, 2022
BASABI KALITA SAIKIA Vs. STATE OF ASSAM
June 10, 2022
BASIRAN BEWA Vs. STATE OF ASSAM
February 15, 2022
BASIRUDDIN KAZI Vs. STATE OF ASSAM
July 21, 2022
BASUDEV NEWAR Vs. JESMIN BORAH
October 31, 2022
BEAUTY GOGOI Vs. STATE OF ASSAM
December 22, 2022
BEIHAI HLYCHHO Vs. STATE OF MIZORAM
June 1, 2022
BENJAMIN SHOHE Vs. STATE OF NAGALAND
April 28, 2022
BEVIN BASUMATARY Vs. COTTON UNIVERSITY
April 29, 2022
BHABA DEV MAHANTA Vs. STATE OF ASSAM
August 25, 2022
BHABENDRA NATH SARMA Vs. STATE OF ASSAM
April 18, 2022
BHABENDRA NATH SARMA Vs. STATE OF ASSAM
April 19, 2022
BHAGAWATI PRASAD TODI Vs. NATWARLAL AGARWALA
January 21, 2022
BHAGWAN PATOR Vs. STATE OF ASSAM
June 6, 2022
BHAGYALATA BORA Vs. NATIONAL INSURANCE COMPANY LTD.
March 17, 2022
BHAIKON RAJOWAR Vs. STATE OF ASSAM
June 9, 2022
BHAIRAB DAS Vs. STATE OF ASSAM
April 29, 2022
BHARAT SANCHAR NIGAM LTD. Vs. NIPU HAZARIKA
August 10, 2022
BHARATI BEZBARUAH Vs. RELIANCE GENERAL INSURANCE CO. LTD.
August 5, 2022
BHASKAR DAS Vs. STATE OF ASSAM
February 11, 2022
BHOLA BHOUMICK Vs. STATE OF ASSAM
January 28, 2022
BHOLA BHOUMICK Vs. STATE OF ASSAM
May 11, 2022
BHOOPANDRA SINGH Vs. RAJ KUMAR PANDEY
May 25, 2022
BHUPEN KUMAR NATH Vs. JYOTI DEKA
July 26, 2022
BHUTTU Vs. STATE OF ASSAM
February 14, 2022
BIDHAN PAUL Vs. STATE OF ASSAM
February 8, 2022
BIDYA DAS Vs. STATE OF ASSAM
January 6, 2022
BIDYUT DEY Vs. STATE OF ASSAM
July 30, 2022
BIHU RAM RAY Vs. STATE OF ASSAM
March 30, 2022
BIJAYLAKHMI LASKAR DUTTA Vs. ASSAM POWER DISTRIBUTION COMPANY LTD.
November 15, 2022
BIJU SAIKIA Vs. STATE OF ASSAM
March 29, 2022
BIJUT CHUTIA Vs. STATE OF ASSAM
February 3, 2022
BIKAS BORAH Vs. STATE OF ASSAM
February 14, 2022
BIKASH CHANDRA PRADHANI Vs. STATE OF ASSAM
June 30, 2022
BIKASH KUMAR MORE Vs. FOOD CORPORATION OF INDIA
November 3, 2022
BIMAL SINGH KOTHARI Vs. CENTRAL BUREAU OF INVESTIGATION
July 28, 2022
BINA BABU SINGHA Vs. STATE OF ASSAM
December 5, 2022
BINOD CHETRY Vs. STATE OF ARUNACHAL PRADESH
October 21, 2022
BIOGENETIC DRUGS PRIVATE LIMITED Vs. NATIONAL HEALTH MISSION
May 5, 2022
BIPIN BARUAH Vs. PARESH BARUAH
September 27, 2022
BIPIN CH. DEKA Vs. STATE OF ASSAM
January 4, 2022
BIPIN DOHOTIA Vs. STATE OF ASSAM
February 21, 2022
BIRAJ PAUL Vs. STATE OF ASSAM
August 17, 2022
BIRENDRA KUMAR SINGH Vs. STATE OF ASSAM
March 22, 2022
BIRENDRA NATH Vs. STATE OF ASSAM
November 24, 2022
BIRI TALIN Vs. STATE OF ARUNACHAL PRADESH
January 4, 2022
BIRJIT AHANTHEM Vs. UNION OF INDIA
January 18, 2022
BISHESWAR GOGOI Vs. STATE OF ASSAM
April 25, 2022
BISTIRNA HAZARIKA Vs. THE STATE OF ASSAM
May 6, 2022
BISWA NATH ROY Vs. STATE OF ASSAM
September 30, 2022
BISWAJIT CHOWDHURY Vs. AKLESH SAH
August 4, 2022
BISWAJIT SARMA Vs. GAUHATI UNIVERSITY
March 22, 2022
BISWAJIT SARMA Vs. STATE OF ASSAM
February 25, 2022
BIVASH CHOWDHURY Vs. STATE OF NAGALAND
June 2, 2022
BN INFRAPROJECTS LLP Vs. UNION OF INDIA
December 22, 2022
BOBBY DEKA Vs. STATE OF ASSAM
June 20, 2022
BOKAI SUMI Vs. STATE OF NAGALAND
March 16, 2022
BORASE PRADEEP VIKRAM Vs. UNION OF INDIA
December 8, 2022
BORSHA DUTTA Vs. STATE OF ASSAM
August 16, 2022
BORSHAHSRI BURAGOHAIN Vs. STATE OF ASSAM
July 21, 2022
BRAHAM PRAKASH BANSAL Vs. STATE OF ASSAM
September 29, 2022
BROJEN DAS Vs. STATE OF ASSAM
July 27, 2022
BULBULI SAIKIA Vs. JADAV SAIKIA
May 17, 2022
C. C. CONSTRUCTION (M/S) Vs. UNION OF INDIA
June 17, 2022
C. LALCHHUNGA Vs. STATE OF MIZORAM
March 16, 2022
C. LALNILIANA Vs. STATE OF MIZORAM
March 11, 2022
CANARA LIGHTING INDUSTRIES PVT. LTD. Vs. STATE OF ASSAM
July 28, 2022
CENTRAL ADMINISTRATIVE TRIBUNAL Vs. UNION OF INDIA
September 6, 2022
CENTURY MERCANTILE PRIVATE LTD Vs. STATE OF ASSAM
March 8, 2022
CENTURY PLYBOARDS (I) LIMITED Vs. UNION OF INDIA
April 6, 2022
CENTURY PLYBOARDS (INDIA) LIMITED Vs. UNION OF INDIA
May 18, 2022
CHAMNUR ALI Vs. LOKNATH UPADHAYA
April 4, 2022
CHANDAN BHATTACHARJEE Vs. UNION OF INDIA
February 24, 2022
CHANDAN CHOUDHURY Vs. MIZORAM RURAL BANK
April 6, 2022
CHANDAN PATOWARY Vs. XXX
January 21, 2022
CHANDRA BHUSAN KUMAR Vs. CHAIRMAN AND MANAGING DIRECTOR
January 21, 2022
CHIKEN BASAR Vs. STATE OF ARUNACHAL PRADESH
April 18, 2022
CHINTAN JAIN Vs. CENTRAL BUREAU OF INVESTIGATION
July 29, 2022
CHITRA BORA Vs. STATE OF ASSAM
May 20, 2022
CHITTARANJAN NATH Vs. STATE OF ASSAM
May 5, 2022
CHITTARANJAN NATH Vs. STATE OF ASSAM
September 12, 2022
CHITTI KALA CHAKMA Vs. STATE OF MIZORAM
October 25, 2022
CHONGHOI HAOKIP Vs. UNION OF INDIA
August 11, 2022
CHONGHOI HAOKIP Vs. UNION OF INDIA
November 7, 2022
CHOUKAT ALI Vs. STATE OF ASSAM
January 27, 2022
CHULLAY KULLU Vs. STATE OF ASSAM
December 22, 2022
COMMISSIONER OF EXCISE OFFICE COMMITTEE Vs. BISHNU DEO ROY
November 7, 2022
COMMUNITY ACTION THROUGH MOTIVATION PROGRAMME Vs. STATE OF ASSAM
April 8, 2022
COSMOS BUSINESS PVT. LTD. Vs. BURAGOHAIN TEA COMPANY LTD.
January 5, 2022
CT/GD MUKESH CHANDRA BORA Vs. UNION OF INDIA
December 6, 2022
D.G. RAJ HIGHWAY SERVICES Vs. UNION OF INDIA
April 21, 2022
DALIM UDDIN LASKAR Vs. STATE OF ASSAM
June 30, 2022
DALIMA KALITA Vs. STATE OF ASSAM
May 30, 2022
DAMILA BORDOLOI Vs. STATE OF ASSAM
April 29, 2022
DANI GAMBOO Vs. CHIEF SECRETARY CUM CHAIRMAN, VIGILANCE
May 30, 2022
DANIEL KAKKI Vs. STATE OF ARUNACHAL PRADESH
March 7, 2022
DEBAJIT DAS Vs. STATE OF ASSAM
June 29, 2022
DEBAJIT GOGOI Vs. STATE OF ASSAM
May 13, 2022
DEBAJIT HAZARIKA Vs. STATE OF ASSAM
January 28, 2022
DEBANAND THAKUR Vs. STATE OF ASSAM
July 25, 2022
DEBANANDA SAIKIA Vs. STATE OF ASSAM
February 11, 2022
DEBASHIS PUZARI Vs. STATE OF ASSAM
November 18, 2022
DEBASISH THAKURIA Vs. STATE OF ASSAM
September 8, 2022
DEBO MALI Vs. STATE OF ASSAM
February 8, 2022
DEBOJIT PANIKA Vs. STATE OF ASSAM
December 22, 2022
DEEP KUMAR Vs. STATE OF ASSAM
August 30, 2022
DEEPJYOTI BARPUJARI Vs. STATE OF ASSAM
January 28, 2022
DEKE GADI Vs. STATE OF ARUNACHAL PRADESH
June 14, 2022
DEOCHAND SARDA Vs. SURENDRA NARAYAN SUKUL
January 25, 2022
DEPUTY INSPECTOR GENERAL, DIMAPUR Vs. STATE OF NAGALAND
September 17, 2022
DEVAJIT MAHANTA Vs. STATE OF ASSAM
January 25, 2022
DEVENDAR KUMAR Vs. UNION OF INDIA
July 22, 2022
DEVENDRA KUMAR YADAV Vs. STATE OF ASSAM
August 30, 2022
DEWAN MUSHARAF HUSSAIN Vs. STATE OF ASSAM
February 1, 2022
DHANJIT BARMAN Vs. STATE LEVEL ELIGIBILITY TEST AND COMMISSION
August 9, 2022
DHANJIT TALUKDAR Vs. STATE OF ASSAM
December 19, 2022
DHARAM RAJ GOALA Vs. DINESH KR. JAIN
September 13, 2022
DHARAMPAL SATYAPAL LTD Vs. STATE OF MAHARASHTRA
June 16, 2022
DHARANIDHAR MEDHI Vs. STATE OF ASSAM
November 4, 2022
DHARMENDRA MAZUMDER Vs. STATE OF ASSAM
March 25, 2022
DHARMESWAR BAISHYA Vs. SARVODAYA TRUST
June 22, 2022
DHIREN BORI Vs. RUPANTI TAID BORI
February 17, 2022
DHIREN DAS Vs. STATE OF ASSAM
December 13, 2022
DHIREN MAJHI Vs. STATE OF ASSAM
August 4, 2022
DHIREN TANTI Vs. STATE OF ASSAM
March 4, 2022
DHUBRI LAW COLLEGE Vs. STATE OF ASSAM
May 19, 2022
DHYAN FOUNDATION Vs. STATE OF ASSAM
October 27, 2022
DHYAN FOUNDATION Vs. STATE OF ASSAM
August 24, 2022
DILBOR ALI (MD.) Vs. FOZILA KHATUN
December 6, 2022
DILIP CHOWDHURY Vs. AHMED TEA COMPANY PVT. LTD.
September 14, 2022
DILIP KUMAR SARMA Vs. STATE OF ASSAM
September 19, 2022
DILIP LANGTHASA Vs. STATE OF ASSAM
November 7, 2022
DIMBA GOHAIN Vs. STATE OF ASSAM
January 10, 2022
DIMBESWAR NATH Vs. STATE OF ASSAM
May 31, 2022
DIMBESWAR ROY Vs. STATE OF ASSAM
February 17, 2022
DIMSIANNEM Vs. STATE OF ASSAM
September 27, 2022
DINADAYAL RABHA Vs. STATE OF ASSAM
May 13, 2022
DINESH DEBNATH Vs. URMILA PATHAK
January 5, 2022
DINESH MEPOLA Vs. OTEL PERME
July 14, 2022
DINESH NATH Vs. STATE OF ASSAM
February 11, 2022
DINESH TACHO Vs. STATE OF ARUNACHAL PRADESH
March 14, 2022
DIPAK CHAKRABORTY Vs. ALOK KUMAR
November 9, 2022
DIPAK DAS Vs. STATE OF ASSAM
December 20, 2022
DIPAK DEKA Vs. GANESH DEKA
July 21, 2022
DIPALI BARMAN Vs. STATE OF ASSAM
September 23, 2022
DIPALI BARMAN Vs. STATE OF ASSAM
July 22, 2022
DIPALI GOGOI BORGOHAIN Vs. STATE OF ASSAM AND 4 ORS.
January 24, 2022
DIPALI HAZARIKA Vs. STATE OF ASSAM
June 28, 2022
DIPANKAR DAS Vs. UNION OF INDIA
July 28, 2022
DIPANKAR GOGOI Vs. STATE OF ASSAM
May 18, 2022
DIPEN KUMAR SINGHA Vs. STATE OF ASSAM
November 28, 2022
DIPEN SINGHA Vs. STATE OF ASSAM
March 3, 2022
DIPJYOTI KALITA Vs. STATE OF ASSAM
September 20, 2022
DIPJYOTI NATH Vs. STATE OF ASSAM
June 14, 2022
DIPTI BORI Vs. STATE OF ASSAM
August 4, 2022
DIPTI DAS Vs. STATE OF ASSAM
March 17, 2022
DIPTI DAS Vs. SUSHIL BHUSAN DAS
June 30, 2022
DOLU CHAKMA Vs. STATE OF ARUNACHAL PRADESH
May 26, 2022
DORJEE PHURBA CHUKLA Vs. TASHI DORSOM
July 14, 2022
DOSEN KAMKI Vs. STATE OF ARUNACHAL PRADESH
September 20, 2022
DOTHUAMA SAILO Vs. MIZORAM RURAL BANK
July 15, 2022
DR. RAMA MUKHERJEE (BHOWMIK) Vs. MITRA MUKHERJEE @ RATNA MUKHERJEE
June 10, 2022
DUKEN KATO Vs. NYAGE KATO
July 14, 2022
DURGESH CHAND CHOUDHURY Vs. STATE OF ASSAM
August 1, 2022
DUSYANTA SARMA DAS Vs. STATE OF ASSAM
March 8, 2022
DWIJEN BAISHYA Vs. STATE OF ASSAM
February 3, 2022
DYNA ROOF PRIVATE LTD Vs. PURSHOTTAM GAGGAR
December 22, 2022
DYNA ROOF PVT. LTD. Vs. UNION OF INDIA
January 25, 2022
EAR ALI Vs. STATE OF ASSAM
December 13, 2022
EKRAMUL HUSSAIN Vs. UNION OF INDIA
August 10, 2022
EKSED ALI Vs. STATE OF ASSAM
January 31, 2022
EMAN HUSSAIN Vs. STATE OF ASSAM
January 25, 2022
ENNYO NANGKAR Vs. STATE OF ARUNACHAL PRADESH
March 22, 2022
ETHELWOLD ESTATE PVT. LTD Vs. STATE OF ASSAM
January 31, 2022
F. C. VALY Vs. STATE OF MIZORAM
June 10, 2022
FAIJUDDIN ALI Vs. STATE OF ASSAM
February 4, 2022
FAIJUL HOQUE Vs. STATE OF ASSAM
August 30, 2022
FAIZUL HAQUE BARBHUIYA Vs. UNION OF INDIA
January 10, 2022
FAKAR UDDIN Vs. STATE OF ASSAM
February 16, 2022
FAKHAR UDDIN Vs. STATE OF ASSAM
June 7, 2022
FARIZ Vs. UNION OF INDIA
March 8, 2022
FARUK AHMED Vs. STATE OF ASSAM
July 29, 2022
FARUK ALI Vs. STATE OF ASSAM
February 24, 2022
FARUKH ABDULLAH CHOUDHURY Vs. STATE OF ASSAM
September 2, 2022
FAYJUL HOQUE Vs. STATE OF ASSAM
September 8, 2022
FAYJUL ISLAM Vs. STATE OF ASSAM
December 13, 2022
FIJNUR ALI Vs. STATE OF ASSAM
January 7, 2022
FIREMAN TOMMO NOMUK Vs. STATE OF ARUNACHAL PRADESH
June 30, 2022
FIROJ Vs. STATE OF ASSAM
January 25, 2022
FLOOD EROSION RESISTANCE STRU-GGLE FORUM Vs. UNION OF INDIA
September 1, 2022
FORIZ UDDIN AHMED Vs. STATE OF ASSAM
February 4, 2022
FUTURE GENERAL INDIA INSURANCE COMPANY LTD Vs. BOBY BORA
February 4, 2022
G. AKANITO ASSUMI Vs. SIKANDER RONGPI
October 20, 2022
G.B. CHOWDHURY HOLDINGS PVT. LTD. Vs. FOOD CORPORATION OF INDIA
September 13, 2022
GABHARU ENTERPRISE Vs. GABHARU ENTERPRISE
July 20, 2022
GABION TECHNOLOGIES INDIA PVT. LTD. Vs. STATE OF NAGALAND
January 31, 2022
GAMKEN BAM Vs. STATE OF ARUNACHAL PRADESH
August 23, 2022
GARGO MOTORS Vs. STATE OF ASSAM
July 25, 2022
GAUHATI ROLLER FLOUR MILLS LTD Vs. SMTI PREMODA MEDHI
February 15, 2022
GAURANGA BHATTACHARJEE Vs. UNION OF INDIA
February 22, 2022
GAURAV UPADHYAY Vs. STATE OF ASSAM
September 16, 2022
GAURI SHANKAR NATH Vs. STATE OF ASSAM
December 16, 2022
GAURIPUR CO-OPERATIVE FISHERY SOCIETY LTD Vs. STATE OF ASSAM
September 30, 2022
GAUTAM MONDAL Vs. STATE OF ASSAM
December 2, 2022
GENDER PAYENG Vs. STATE OF ASSAM
March 3, 2022
GENERAL MANAGER Vs. SIDDARTHA
November 9, 2022
GIRIN CHANDRA DAS Vs. STATE OF ASSAM
July 28, 2022
GIRISH MULSHANKAR CHAUDHARY Vs. M.M. ENTERPRISE
February 23, 2022
GITA TALUKDAR Vs. REGIONAL MANAGER
August 11, 2022
GITANJALI KALITA Vs. STATE OF ASSAM
August 9, 2022
GITIKA BARMAN Vs. SANJEEV BARMAN
October 21, 2022
GOBIND SINGHAL Vs. STATE OF ASSAM
April 8, 2022
GODA DHAR DAS Vs. NUMALIGARH REFINERY LTD.
May 26, 2022
GODA NAZAK Vs. STATE OF ARUNACHAL PRADESH
February 10, 2022
GOLAP BISWAKARMA Vs. UNION OF INDIA
July 18, 2022
GOLAP HUSSAIN Vs. STATE OF ASSAM
February 1, 2022
GOLDEN TEA HOUSE EXPORTS Vs. UNION OF INDIA
October 27, 2022
GOLOK CHANDRA BORA Vs. BOARD OF SECONDARY EDUCATION
June 20, 2022
GOPAL DAS Vs. XX IN RE.
August 6, 2022
GOPAL DAS Vs. STATE OF ASSAM
December 16, 2022
GOPENDRA MOHAN DAS Vs. STATE OF ASSAM
February 3, 2022
GOURI GOSWAMI ROY Vs. UNION OF INDIA
September 28, 2022
GOVIND KUMAR BALMIKI Vs. STATE OF NAGALAND
February 18, 2022
GSR VENTURES PRIVATE LTD. Vs. UNION OF INDIA
November 18, 2022
GUGUL MIYAN Vs. STATE OF ASSAM
July 25, 2022
GULAB DUGAR Vs. STATE OF ASSAM
March 8, 2022
GULBAHAR BEGUM Vs. STATE OF ASSAM
May 25, 2022
GULSHAN AHMED Vs. STATE OF ASSAM
March 4, 2022
GUMIN DARUNG Vs. STATE OF ARUNACHAL PRADESH
November 4, 2022
GUMUR LAHARI Vs. STATE OF ASSAM
February 10, 2022
GUNJOR ALI Vs. STATE OF ASSAM
January 10, 2022
GURVEER SINGH Vs. UNION OF INDIA
February 17, 2022
GYAN CHAND JUNEJA Vs. MITUN GHOSE
December 5, 2022
HABIB ALI BARBHUIYA Vs. STATE OF ASSAM
April 5, 2022
HABIBAR RAHMAN Vs. STATE OF ASSAM
December 20, 2022
HABIBUR RAHMAN Vs. STATE OF ASSAM
April 25, 2022
HAFIJA BEGUM Vs. NATIONAL INSURANCE CO. LTD.
January 5, 2022
HAFIJUR RAHMAN (MD.) Vs. STATE OF ASSAM
December 21, 2022
HAFIZ UDDIN AHMED Vs. STATE OF ASSAM
January 6, 2022
HAGE MAMUNG Vs. STATE OF ARUNACHAL PRADESH
February 10, 2022
HAJI ALA UDDIN Vs. JOINAL ABEDIN
May 26, 2022
HAMED ALI Vs. UNION OF INDIA
January 10, 2022
HANIF ALI Vs. UNION OF INDIA
June 30, 2022
HANIFA KHATUN Vs. STATE OF ASSAM
November 2, 2022
HARA RAM BHAROTI Vs. STATE OF ASSAM
June 6, 2022
HARENDRA NATH ROY Vs. UNION OF INDIA
May 5, 2022
HASSINA DILRUBA Vs. THE STATE OF ASSAM
May 5, 2022
HAZARAT ALI Vs. UNION OF INDIA
November 24, 2022
HEROT CHANG Vs. STATE OF NAGALAND
March 1, 2022
HI- TECH CONSTRUCTION AND CO. Vs. CHIEF SECRETARY, GOVERNMENT OF NAGALAND
July 21, 2022
HI-TECH CONSTRUCTION AND CO. Vs. CHIEF SECRETARY, GOVT. OF NAGALAND
March 16, 2022
HIFJUR RAHMAN LASKAR Vs. STATE OF ASSAM
November 11, 2022
HIFZUR RAHMAN CHOUDHURY Vs. UNION OF INDIA
July 9, 2022
HIFZUR RAHMAN CHOUDHURY Vs. UNION OF INDIA
November 3, 2022
HIGH COURT BAR ASSOCIATION Vs. GAUHATI HIGH COURT
September 27, 2022
HILLANG TADH Vs. BYABANG JORAM
September 6, 2022
HIMANTA BISWA SARMA Vs. ELECTION COMMISSION OF INDIA
June 10, 2022
HINDI TEACHERS TRAINING COLLEGE Vs. UNION OF INDIA
August 9, 2022
HIRON KALITA Vs. SABITA KALITA
February 17, 2022
HOINENG THADOU Vs. STATE OF ASSAM
November 10, 2022
HONI YANA Vs. STATE OF ARUNACHAL PRADESH
February 10, 2022
HRIDAY BORAH Vs. STATE OF ASSAM
March 9, 2022
HRITOKESH PATGIRI Vs. NAVIN HIRANIA
March 7, 2022
HURMUJ KHAN Vs. UNION OF INDIA
September 21, 2022
HUSSAIN ALI (MD.) Vs. STATE OF ASSAM
April 27, 2022
IBRAHIM ALI Vs. STATE OF ASSAM
March 23, 2022
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. PROSENJIT CHOUDHURY
September 20, 2022
IDRIS ALI OHEB Vs. STATE OF ASSAM
September 7, 2022
IDRISH ALI Vs. STATE OF ASSAM
February 8, 2022
IFTIKAR AHMED Vs. STATE OF ASSAM
January 25, 2022
IKRAMUL HUSSAIN Vs. STATE OF ASSAM
February 4, 2022
IKRAMUL HUSSAIN Vs. STATE OF ASSAM
February 28, 2022
IMO LOLLEN Vs. HORJUM LOLLEN
September 28, 2022
IMRAD ALI Vs. STATE OF ASSAM
September 20, 2022
IMRAN HUSSAIN KHAN Vs. STATE OF ASSAM
November 10, 2022
IMTIRENLA JAMIR Vs. STATE OF NAGALAND
June 13, 2022
INDIRA CHETRY Vs. STATE OF ASSAM
September 16, 2022
INDRAMANI BORDOLOI Vs. STATE OF ASSAM
December 20, 2022
INTERNATIONAL AIR TRANSPORT ASSOCIATION Vs. INDRANI AIR TRAVELS PVT. LTD.
March 3, 2022
INUMONI GOGOI Vs. STATE OF ASSAM
May 13, 2022
IRENE ZOSANGLIANI Vs. STATE OF MIZORAM
September 21, 2022
ISAK BIAKHMINGLIANA Vs. STATE OF MIZORAM
August 24, 2022
ISMAIL UDDIN Vs. UNION OF INDIA
October 19, 2022
J. B. ENTERPRISE Vs. STATE OF ASSAM
November 3, 2022
J. K.TRADE AND COMMERCE SILVER SQUARE BUILDING Vs. NATIONAL THERMAL POWER CORPORATION LTD
March 11, 2022
JADUMONI NATH Vs. STATE OF ASSAM
November 10, 2022
JAGADISH CHANDRA BRAHMA Vs. UCO BANK
November 24, 2022
JAGADISH DEORI Vs. STATE OF ASSAM
December 27, 2022
JAGADISH PATHAK Vs. STATE OF ASSAM
May 11, 2022
JAGANNATH PAUL Vs. STATE OF ASSAM
February 9, 2022
JAHANARA AHMED Vs. STATE OF ASSAM
March 8, 2022
JAHIDA SIKNI FACTORY Vs. PUNJAB NATIONAL BANK
December 15, 2022
JAHIDUL HOQUE Vs. STATE OF ASSAM
January 5, 2022
JAHIDUL HOQUE Vs. STATE OF ASSAM
February 28, 2022
JAHIDUL ISLAM Vs. STATE OF ASSAM
February 23, 2022
JAHURA KHATUN Vs. UNION OF INDIA
June 24, 2022
JAHURUL ISLAM LASKAR Vs. BAKTAR HUSSAIN
March 17, 2022
JAI KISHAN SHARMA Vs. NATIONAL INVESTIGATION AGENCY
April 27, 2022
JAI KISHAN SHARMA Vs. NATIONAL INVESTIGATION AGENCY
June 27, 2022
JAKARIA AHMED Vs. STATE OF ASSAM
January 18, 2022
JAKHUNDA NARZARY Vs. STATE OF ASSAM
March 24, 2022
JAKIR HUSSAIN (MD.) Vs. UNION OF INDIA
September 28, 2022
JALALUDDIN (MD.) Vs. STATE OF ASSAM
May 9, 2022
JALALUDDIN ALI Vs. MANJU BEGUM
June 10, 2022
JAMAL UDDIN Vs. STATE OF ASSAM
March 3, 2022
JAMES P. DAWNGLIANA Vs. STATE OF MIZORAM
June 27, 2022
JAMILA KHATUN Vs. STATE OF ASSAM
February 25, 2022
JAMINI DEVEE Vs. STATE OF ASSAM
December 20, 2022
JANASADHARAN PRINTING AND PUBLISHERS PVT. LTD. Vs. STATE OF ASSAM
January 21, 2022
JANATA RAJKHOWA Vs. DHARMA KANTA GOGOI
February 21, 2022
JARMAN BASKI Vs. STATE OF ARUNACHAL PRADESH
May 27, 2022
JATIN BORUAH Vs. SHIV KUMAR SAH
July 28, 2022
JATIN CHANDRA BASUMATARI Vs. STATE OF ASSAM
July 28, 2022
JAY SHANKAR RAY Vs. UNION OF INDIA
January 19, 2022
JAYDA KHATUN Vs. KASHEM ALI
June 10, 2022
JAYDEEP GOALA Vs. STATE OF ASSAM
February 11, 2022
JAYNAL ABEDIN Vs. BIKI SAHU
October 26, 2022
JAYNAL ABEDIN Vs. BIKI SAHU
October 27, 2022
JEEWAN SINGH Vs. UNION OF INDIA
July 25, 2022
JELLY PAGIA DOLO Vs. STATE OF ARUNACHAL PRADESH
March 29, 2022
JIABUR RAHMAN LASKAR Vs. STATE OF ASSAM
February 10, 2022
JIAUL HAQUE Vs. STATE OF ASSAM
February 25, 2022
JIBON KALITA Vs. STATE OF ASSAM
May 10, 2022
JITEN BISHWAS Vs. STATE OF ASSAM
February 11, 2022
JITEN DAS Vs. UNION OF INDIA
February 10, 2022
JITEN KR. DAS Vs. STATE OF ASSAM
May 23, 2022
JITEN PEGU Vs. STATE OF ASSAM
January 24, 2022
JITEN SONA Vs. STATE OF ASSAM
November 24, 2022
JITU TALUKDAR Vs. INDIAN OIL CORPORATION LTD
February 18, 2022
JOBI BHARALI BORAH Vs. STATE OF ASSAM
August 3, 2022
JOGOI TELI Vs. STATE OF ASSAM
December 13, 2022
JOHIRUL ISLAM Vs. STATE OF ASSAM
January 5, 2022
JOLUK NINU Vs. AJAY AGARWAL
November 10, 2022
JONE Vs. STATE OF MIZORAM
June 17, 2022
JONESWARI M.E. SCHOOL Vs. STATE OF ASSAM AND 5 ORS.
February 16, 2022
JOY RAM CHAUHAN Vs. SUDAMA CHAUHAN
August 24, 2022
JOY SINGH TERO Vs. STATE OF ASSAM
January 24, 2022
JOYDEB DAS Vs. STATE OF ASSAM
May 19, 2022
JOYNAL BEPARI Vs. STATE OF ASSAM
November 7, 2022
JOYRAM CHOUDHURY Vs. STATE OF ASSAM
December 21, 2022
JUGITAWALI PAWE Vs. STATE OF ASSAM
June 27, 2022
JUMLI BASAR Vs. ADDITIONAL DEPUTY COMMISSIONER
July 14, 2022
JUNU RANI DAS Vs. ANKUR DAS
August 30, 2022
JUNUFA BIBI (MUSTT) Vs. PADMA BEGUM (MUSTT)
December 22, 2022
JYOTI BORGOHAIN Vs. STATE OF ASSAM
February 11, 2022
K. LALBIAKTLUANGI Vs. STATE OF MIZORAM
June 23, 2022
K. THANGLIANKHUMA Vs. STATE OF MIZORAM
March 2, 2022
K. ZARMAWII Vs. SANGREMMAWII
October 25, 2022
K.S. OILS LTD. Vs. STATE OF ASSAM
May 30, 2022
KABIR AHMED CHOUDHURY Vs. STATE OF ASSAM
August 10, 2022
KABITA THAPA Vs. STATE OF ASSAM
January 11, 2022
KAHITO SEMA Vs. STATE OF ARUNACHAL PRADESH
March 29, 2022
KAILOOK LUKHAM Vs. STATE OF ARUNACHAL PRADESH
December 13, 2022
KALENDOR CHAKMA Vs. STATE OF MIZORAM
July 15, 2022
KALIM UDDIN Vs. STATE OF ASSAM
March 3, 2022
KALIMMULLA ALI Vs. STATE OF ASSAM
August 25, 2022
KAMAKHYA TEA CO. PVT. LTD. Vs. CHITRA CHEMICALS
October 20, 2022
KAMAL DEKA Vs. JOY PRAKASH CHOUHAN
September 23, 2022
KAMAL SARMA Vs. STATE OF ASSAM
October 27, 2022
KAMALA KANTA SINGHA Vs. UNITED BANK OF INDIA
July 20, 2022
KAMINI KUMAR CHAKMA Vs. CHAKMA AUTONOMOUS DISTRICT COUNCIL
July 21, 2022
KAMRUZ ZAMAN Vs. KHURSHID ALOM
September 29, 2022
KANAK DAS Vs. STATE OF ASSAM
February 11, 2022
KANAK SARKAR Vs. RAKESH SARKAR
August 10, 2022
KANDARPA BORAH Vs. STATE OF ASSAM
January 27, 2022
KANDARPA DAS Vs. CHANCELLOR
January 18, 2022
KANDARPA KUMAR BARUAH Vs. STATE OF ASSAM
December 1, 2022
KANIKA DEKA Vs. STATE OF ASSAM
December 19, 2022
KANNAKI BRAHMA BASUMATARY Vs. INDIAN OIL CORPORATION LTD
January 22, 2022
KANNAKI BRAHMA BASUMATARY Vs. INDIAN OIL CORPORATION LTD
January 21, 2022
KANYA DOKE Vs. TONGOM JOMOH
October 19, 2022
KARA TALING Vs. STATE OF ARUNACHAL PRADESH
April 27, 2022
KARIM ALI Vs. UNION OF INDIA
June 16, 2022
KARIMGANJ DISTRICT ANUSUCHIT JATI PARISAHD Vs. THE STATE OF ASSAM
May 10, 2022
KASEM ALI Vs. STATE OF ASSAM
January 10, 2022
KAWSAR ALI Vs. STATE OF ASSAM
February 2, 2022
KAZI SHIHAB UDDIN Vs. STATE OF ASSAM
February 7, 2022
KEJANGLWA VILLAGE Vs. STATE OF NAGALAND
March 1, 2022
KEJRIWAL SUGAR AGENCIES PVT. LTD Vs. GOPIRAM CHETRIRAM
March 25, 2022
KENYUNILE T. LORIN Vs. STATE OF NAGALAND
April 8, 2022
KESARI CHAND GOEL Vs. SANTOSH KUMAR AGARWAL
September 21, 2022
KESHAB KALITA Vs. STATE OF ASSAM
March 25, 2022
KEVIZATHI SESA Vs. STATE OF NAGALAND
April 8, 2022
KEWEPE KAPFO Vs. SPEAKER, NLA
May 12, 2022
KHAGEN KONCH Vs. STATE OF ASSAM
March 30, 2022
KHALIL UDDIN Vs. UNION OF INDIA
January 19, 2022
KHEHOSHE CHISHI Vs. STATE OF NAGALAND
August 10, 2022
KHIROD DEKA Vs. STATE OF ASSAM
November 1, 2022
KHITI KANTO SAIKIA Vs. STATE OF ASSAM
July 30, 2022
KHIUNGKIU YIMCHUNGER Vs. STATE OF NAGALAND
March 24, 2022
KIPA KAMAN Vs. RAJIV GANDHI UNIVERSITY
April 19, 2022
KISHORE TALUKDAR Vs. BIKRAM SING PHANGCHO
June 30, 2022
KITAB ALI Vs. STATE OF ASSAM
February 1, 2022
KODVANU Vs. UNION OF INDIA
April 27, 2022
KODVANU Vs. UNION OF INDIA
April 26, 2022
KOHINUR SIKDER Vs. LIFE INSURANCE CORPORATION OF INDIA
September 14, 2022
KOLAMANU DOLEY Vs. STATE OF ASSAM
November 22, 2022
KONTO WARISA Vs. UNION OF INDIA
March 25, 2022
KOWSTOVA BURAGOHAIN Vs. STATE OF ASSAM
February 10, 2022
KRISHNA CHANDRO GOUDO Vs. STATE OF ASSAM
September 30, 2022
KRISHNA KANTA HANDIQUI STATE OPEN UNIVERSITY Vs. PROFESSOR JYOTIREKHA G. HANDIQUE
March 15, 2022
KRISHNA KANTA RAJKUMAR Vs. CHINMIN FOODS
July 21, 2022
KROSMAWII Vs. STATE OF MIZORAM
June 8, 2022
KSHYITISH CH. SARMA Vs. STATE OF ASSAM
August 25, 2022
KUKHESWAR GOGOI Vs. STATE OF ASSAM
May 26, 2022
KULADHAR KALITA Vs. STATE OF ASSAM
February 10, 2022
KULDEEP DEKA Vs. STATE OF ASSAM
June 6, 2022
KULENDRA NATH KAKATI Vs. BHABESH BARUAH
March 21, 2022
KULENDRA TALUKDAR Vs. STATE OF ASSAM
January 10, 2022
KUMAR ALI Vs. STATE OF ASSAM
April 7, 2022
KUNJALATA GOGOI Vs. STATE OF ASSAM
February 28, 2022
KUNSUR ALI Vs. STATE OF ASSAM
January 5, 2022
KUPPUM VENKATESH SRIKANTH Vs. INDIAN INSTITUTE OF TECHNOLOGY
July 26, 2022
KUSHAL DAS Vs. STATE OF ASSAM
January 21, 2022
LABANYA KALITA Vs. JANAJIT DAS
September 7, 2022
LAICHHINGI Vs. NORTH EAST FRONTIER RAILWAY
April 8, 2022
LAKHESWAR BODO Vs. SAURAV BARMAN
August 12, 2022
LAKHESWARI BORO Vs. ABDUL RASHID (MD.)
May 6, 2022
LAKHI NATH DAS Vs. STATE OF ASSAM
January 28, 2022
LAKHIMONI GHATOWAR Vs. STATE OF ASSAM
September 22, 2022
LAKHINANDAN GOGOI Vs. STATE OF ASSAM
August 22, 2022
LAL BADSHA BANIA Vs. STATE OF ASSAM
February 24, 2022
LALBIAKMAWII RENTHLEI Vs. STATE OF MIZORAM
March 7, 2022
LALBIAKMUANA Vs. STATE OF MIZORAM
April 6, 2022
LALCHHANHLUA Vs. STATE OF MIZORAM
July 15, 2022
LALENGHLUNI Vs. STATE OF MIZORAM
August 17, 2022
LALHNEHLIANA SAILO Vs. STATE OF MIZORAM
March 17, 2022
LALHNEMI Vs. LALRINZUALI
October 28, 2022
LALHRUAITLUANGA Vs. STATE OF MIZORAM
April 21, 2022
LALIT KUMAR SINGH Vs. ARUNACHAL PRADESH RURAL BANK
January 28, 2022
LALIT KUMAR SINGH Vs. STATE OF ARUNACHAL PRADESH
September 28, 2022
LALMALSAWMA Vs. UNION OF INDIA
June 2, 2022
LALMUANPUIA (DR.) Vs. STATE OF MIZORAM
May 30, 2022
LALNUNPUII PARTE Vs. STATE OF MIZORAM
August 12, 2022
LALNUNTLUANGA Vs. UNION OF INDIA
September 12, 2022
LALPEKHLUI Vs. STATE OF MIZORAM
May 9, 2022
LALRAMBUATSAIHA Vs. LALTAWNI
September 29, 2022
LALRAMCHHANA Vs. STATE OF MIZORAM
March 16, 2022
LALRAMCHUANA Vs. STATE OF MIZORAM
April 5, 2022
LALRAMNGHAKI Vs. JOHN LALHMINGLIANA
July 25, 2022
LALREMPUII FANAI Vs. STATE OF MIZORAM
March 14, 2022
LALRINAWMA Vs. STATE OF MIZORAM
September 28, 2022
LALRINCHHANA Vs. STATE OF MIZORAM
August 18, 2022
LALRINTLUANGI Vs. STATE OF MIZORAM
April 8, 2022
LALROPUII Vs. VARTHANTLUANGI
September 30, 2022
LALTHANGFELA Vs. STATE OF MIZORAM
March 6, 2022
LALTHANGLIANA Vs. STATE OF MIZORAM
November 4, 2022
LALTHANKIMA Vs. STATE OF MIZORAM
February 14, 2022
LALTHANSANGI SAILO Vs. NORTHEAST FRONTIER RAILWAY
November 15, 2022
LALTHUAMA SAILO Vs. STATE OF MIZORAM
April 5, 2022
LALTLUANGPUIA Vs. UNION OF INDIA
June 20, 2022
LANJEWAR ALOK KUMAR UDAY-CHAND Vs. UNION OF INDIA
March 6, 2022
LATIKA GOALA Vs. STATE LEVEL COMMITTEE
February 23, 2022
LECHU BISWAS Vs. AJABALA DAS
March 31, 2022
LEGAL HEIRS OF KAMRUZ ZAMAN (MD.) Vs. LEGAL HEIRS OF KHURSHID ALOM (DR.)
August 11, 2022
LEGAL HEIRS OF NAWRATANMAL BHANSALI Vs. MOOLCHAND KUCHERIA
November 3, 2022
LEGAL HEIRS OF OSMAN ALI Vs. KASHEM ALI
June 10, 2022
LEGAL HEIRS OF RIJU PRASAD SARMA Vs. STATE OF ASSAM
October 27, 2022
LIKHU CHETR Vs. STATE OF ARUNACHAL PRADESH
April 1, 2022
LIMATOSHI Vs. STATE OF NAGALAND
March 15, 2022
LIMHATHUNG Vs. STATE OF NAGALAND
March 24, 2022
LINYA NYODU Vs. STATE OF ARUNACHAL PRADESH
May 23, 2022
LOHORI DAS Vs. STATE OF ASSAM
April 29, 2022
LOKMAN HAKIM Vs. STATE OF ASSAM
March 2, 2022
LOLANG BAGANG Vs. STATE OF ARUNACHAL PRADESH
April 8, 2022
LORIK RAM Vs. STATE OF ASSAM
May 27, 2022
LT. GEN. M.M.S. RAI Vs. CENTRAL BUREAU OF INVESTIGATION
June 8, 2022
LUKWAH TEA ESTATE Vs. COMMISSIONER OF CGST AND CENTRAL EXCISE
September 8, 2022
LUTHFA BEGUM LASKAR Vs. STATE OF ASSAM
September 5, 2022
LUTHFA BEGUM LASKAR Vs. STATE OF ASSAM
January 17, 2022
M. L. AGRAWAL Vs. UNION OF INDIA
March 8, 2022
M/S. GLOBAL CORROSION Vs. STATE OF ASSAM
July 28, 2022
MADHUMITA BHATTACHARJEE Vs. STATE OF ASSAM
February 21, 2022
MAGMA HDI GENERAL INSURANCE COMPANY LTD. Vs. IRA THAKURIA
June 22, 2022
MAHBUBUR RAHMAN Vs. CENTRAL BUREAU OF INVESTIGATION
September 30, 2022
MAHBUBUR RAHMAN Vs. STATE OF ASSAM
January 7, 2022
MAHESH RAY @ ROY Vs. STATE OF ASSAM
May 6, 2022
MAHESWAR BASUMATARY Vs. STATE OF ASSAM
January 24, 2022
MAHI RAM GOWALA Vs. STATE OF ASSAM
February 25, 2022
MAHMUD HUSSAIN Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
September 21, 2022
MAHMUDA BEGUM Vs. STATE OF ASSAM
August 9, 2022
MAHMUDUL HASSAN KHAN Vs. STATE OF ASSAM
September 20, 2022
MAINUL ISLAM Vs. STATE OF ASSAM
November 29, 2022
MAKHAN BARMAN Vs. STATE OF ASSAM
January 4, 2022
MAKIBUL ALI Vs. STATE OF ASSAM
August 12, 2022
MAKIBUL HASAN Vs. STATE OF ASSAM
January 4, 2022
MAKSUD AHMED MAZUMDER Vs. FOOD CORPORATION OF INDIA
October 27, 2022
MALOTI DASGOPE Vs. MALINA DAS DEB
July 30, 2022
MALSAWMKIMA Vs. LALTLANKIMI
August 23, 2022
MANAGEMENT OF ASSAM STATE TEXTILE CORPORATION LTD. Vs. STATE OF ASSAM
April 21, 2022
MANAGEMENT OF NORTH EASTERN REGIONAL AGRICULTURAL MARKETING CORPORATION LIMITED Vs. WORKMEN
December 22, 2022
MANAGEMENT OF TEA RESEARCH ASSOCIATION Vs. TOCKLAI EMPLOYEES UNION
April 5, 2022
MANASHI HAZARIKA Vs. STATE OF ASSAM
September 8, 2022
MANDIRA PAUL Vs. MAYA RANI DEV
November 17, 2022
MANIK CHOWDHURY Vs. STATE OF ASSAM
January 31, 2022
MANIK SHEIKH Vs. STATE OF ASSAM
May 11, 2022
MANINDRA NATH SAIKIA Vs. STATE OF ASSAM
February 4, 2022
MANISH SISODIA Vs. STATE OF ASSAM
November 4, 2022
MANJU BORA Vs. STATE OF ASSAM
January 17, 2022
MANOJ KUMAR BASUMATARY Vs. STATE OF ASSAM
May 20, 2022
MANOJ PASOWAN Vs. STATE OF ASSAM
March 2, 2022
MANSUR ALI AHMED Vs. SANTOSHI AGARWALLA
December 16, 2022
MANTU ROY Vs. GOPAL CHAKRABARTY
November 29, 2022
MARBLE POINT Vs. SREENIWASH BASUDEO
September 30, 2022
MARINA LALTLANMAWII Vs. STATE OF MIZORAM
October 28, 2022
MARJUM DOJI Vs. KARNYA DORJI
November 21, 2022
MARTUZ KHAN Vs. UNITED INDIA INSURANCE COMPANY LIMITED
August 30, 2022
MARUTI QUALITY PRODUCTS PVT. LTD. Vs. STATE OF ASSAM
March 2, 2022
MARY JERANG Vs. NATIONAL INSURANCE COMPANY LIMITED
September 30, 2022
MATHIO BAGHWAR Vs. STATE OF ASSAM
May 25, 2022
MAYUR DUTTA Vs. FOOD CORPORATION OF INDIA
December 19, 2022
MD FARIUDDIN AHMED Vs. STATE OF ASSAM
August 23, 2022
MD HAZI RAIS ALI CHOUDHURY Vs. TYRUN BIBI
June 22, 2022
MD SAFIQUE UDDIN Vs. STATE OF ASSAM
June 29, 2022
MD SAYDUR RAHMAN MAZUMDAR Vs. TUTA MIA LASKAR
June 22, 2022
MD. ABDUL GONI Vs. MD. SIBIR AHMED
April 8, 2022
MD. ABDUL JABBAR Vs. STATE OF ASSAM
February 7, 2022
MD. ABDUL KADIR Vs. STATE OF ASSAM
July 28, 2022
MD. ABDUR REZAK BORBHUYAN Vs. STATE OF ASSAM
February 2, 2022
MD. AKHTARUL ISLAM LASKAR Vs. NATIONAL FOOD PRODUCTS
March 16, 2022
MD. AKKASH ALI Vs. STATE OF ASSAM
September 9, 2022
MD. ALALUDDIN Vs. STATE OF ASSAM
February 2, 2022
MD. AMIRATDDIN Vs. MD. MUHIBUL HUSSAIN
March 22, 2022
MD. ARMAN ALI Vs. STATE OF ASSAM
January 10, 2022
MD. ASFAQUL HAQUE Vs. STATE OF ASSAM
September 8, 2022
MD. ATAUR RAHMAN Vs. STATE OF ASSAM
February 28, 2022
MD. HUSSAIN ALI MIRDHA Vs. STATE OF ASSAM
February 9, 2022
MD. IBRAHIM ALI Vs. STATE OF ASSAM
February 23, 2022
MD. IDRISH ALI Vs. GANESH DAS
November 2, 2022
MD. IFTIKAR HUSSAIN Vs. STATE OF ASSAM
February 14, 2022
MD. IMAD UDDIN BARBHUIYA Vs. STATE OF ASSAM
February 4, 2022
MD. IMAM UDDIN Vs. MD. SAREF UDDIN
June 22, 2022
MD. IMRAN HUSSAIN Vs. STATE OF ASSAM
March 4, 2022
MD. JABED ALI Vs. STATE OF ASSAM
February 11, 2022
MD. JAKIR HUSEN Vs. STATE OF ASSAM
February 10, 2022
MD. JALALUDDIN Vs. STATE OF ASSAM
May 9, 2022
MD. JALALUDDIN Vs. STATE OF ASSAM
May 10, 2022
MD. JOHIRUL ISLAM Vs. STATE OF ASSAM
March 4, 2022
MD. JORIPODDIN SK Vs. STATE OF ASSAM
January 21, 2022
MD. KHAIRUL ISLAM Vs. STATE OF ASSAM
July 8, 2022
MD. MAHBUB ALAM Vs. STATE OF ASSAM
January 6, 2022
MD. MAYNUL Vs. UNION OF INDIA
January 11, 2022
MD. MONAJIR ALI Vs. STATE OF ASSAM
March 15, 2022
MD. MOZIBUR RAHMAN Vs. STATE OF ASSAM
February 2, 2022
MD. NIJAM ALI Vs. STATE OF ASSAM
January 24, 2022
MD. NIMAR ALI Vs. STATE OF ASSAM
February 1, 2022
MD. NIZAMUDDIN AHMED Vs. ON THE DEATH OF AHMED HOSSAIN HIS LEGAL HEIRS HABIBUL NESSA AND 6 ORS.
March 4, 2022
MD. NUR @ NOOR ISLAM Vs. STATE OF ASSAM
January 5, 2022
MD. OFFIJOL HOQUE Vs. STATE OF ASSAM
June 24, 2022
MD. OMAR ALI SIKDAR Vs. MD. AJAHAR ALI
July 21, 2022
MD. RAJIBUL ISLAM Vs. STATE OF ASSAM
August 30, 2022
MD. RAJIBUL ISLAM Vs. STATE OF ASSAM
August 31, 2022
MD. REKIBUDDIN AHMED Vs. STATE OF ASSAM
January 25, 2022
MD. RUSTAM ALI Vs. STATE OF ASSAM
December 27, 2022
MD. SADDAM HUSSAIN Vs. STATE OF ASSAM
February 7, 2022
MD. SADDAM HUSSAIN Vs. STATE OF ASSAM
January 18, 2022
MD. SAFIQUR RAHMAN Vs. UNION OF INDIA
April 21, 2022
MD. SAHAD ALI Vs. MD FAIZUR RAHMAN
November 23, 2022
MD. SAIFUDDIN AHMED Vs. STATE OF ASSAM
April 6, 2022
MD. SAIJUDDIN Vs. STATE OF ASSAM
May 30, 2022
MD. SAZID HUSSAIN Vs. STATE OF ASSAM
January 20, 2022
MD. SELIM SEIKH Vs. STATE OF ASSAM
August 25, 2022
MD. SHAHIDUL ISLAM Vs. STATE OF ASSAM
March 3, 2022
MD. SIRAJUL ISLAM Vs. STATE OF ASSAM
October 20, 2022
MD. TAFAJJUL HUSSAIN Vs. UNION OF INDIA
April 7, 2022
MD. TAHER AHMED BARBHUIYA Vs. STATE OF ASSAM
March 21, 2022
MD. YAMIN HASSAN Vs. STATE OF ASSAM
February 22, 2022
MD. ZENAID UDDIN AHMED Vs. STATE OF ASSAM
March 2, 2022
MD. ZIARUL HOQUE Vs. STATE OF ASSAM
January 24, 2022
MEENA KUMARI SINGH Vs. STATE OF ASSAM AND 7 ORS.
January 7, 2022
MEENAKSHI SINGHA Vs. STATE OF ASSAM
June 3, 2022
MEGHA GAMO Vs. STATE OF ARUNACHAL PRADESH
May 25, 2022
MEHBUB RAHMAN BARBHUIYA Vs. STATE OF ASSAM
March 4, 2022
MEMBER SECRETARY Vs. MIRA BHARALI
January 20, 2022
MEMBER SECRETARY, CENTRAL SILK BOARD Vs. RAMESH CHANDRA BORO
July 28, 2022
MENUKA DEVI Vs. UNION OF INDIA
November 25, 2022
MHONJAN HUMTSOE Vs. STATE OF NAGALAND
July 1, 2022
MIHIN LALING Vs. STATE OF ARUNACHAL PRADESH
April 25, 2022
MIHIR KUMAR BISWAS Vs. INDIAN OIL CORPORATION LTD.
June 9, 2022
MILAN SWARGIARY Vs. STATE OF ASSAM
August 23, 2022
MILAN YADAV Vs. UNION OF INDIA
September 16, 2022
MINTU DAS Vs. UNION OF INDIA
June 21, 2022
MINTU SEAL Vs. STATE OF ASSAM AND 12 ORS.
January 8, 2022
MINU NATUNG LOZI Vs. LINDA SEMA
March 8, 2022
MIR ALAM SHAHID Vs. STATE OF ASSAM
February 10, 2022
MIRAJUDDIN AHMED Vs. STATE OF ASSAM
January 6, 2022
MITALI SAIKIA Vs. STATE OF ASSAM
April 19, 2022
MOHD. MUZAFFAR Vs. STATE OF ASSAM
February 17, 2022
MOINUDDIN AHMED Vs. STATE OF ASSAM
January 19, 2022
MOINUL HAQUE Vs. STATE OF ASSAM
February 4, 2022
MOINUL HOQUE Vs. STATE OF ASSAM
January 20, 2022
MOINUL HUDA LASKAR Vs. STATE OF ASSAM
June 6, 2022
MOKBUL ALI Vs. STATE OF ASSAM
September 9, 2022
MOKSHADA SHARMA KATAKI Vs. ASSAM GRAMIN VIKASH BANK
September 26, 2022
MOMIN ALI Vs. STATE OF ASSAM
March 2, 2022
MONALISA CHOUDHURY Vs. MD. IKRAMUL HUDA AND ANR
August 31, 2022
MONIKONGKANA BORA Vs. STATE OF ASSAM
September 20, 2022
MONIR UDDIN AHMED Vs. UNION OF INDIA
August 18, 2022
MONJUMA GOGOI TAMULI Vs. STATE OF ASSAM
March 21, 2022
MONSUR AHMED Vs. STATE OF ASSAM
November 30, 2022
MONUJ DOWERAH Vs. THE STATE OF ASSAM
May 13, 2022
MORJINA BIBI Vs. STATE OF ASSAM
August 12, 2022
MOTI KUMARI Vs. MD. HABIBUR RAHMAN
February 4, 2022
MOTIBUR RAHMAN Vs. STATE OF ASSAM
January 7, 2022
MOTIBUR RAHMAN LASKAR Vs. STATE OF ASSAM
February 28, 2022
MOTIUR RAHMAN Vs. STATE OF ASSAM
February 24, 2022
MOUSOMI DEY Vs. SHIKHA DEY
June 10, 2022
MOUSUMI MAHANTA Vs. STATE OF ASSAM
September 16, 2022
MRIDUL HAZARIKA Vs. STATE OF ASSAM
September 27, 2022
MRIDUL SAIKIA Vs. STATE OF ASSAM
August 25, 2022
MRIGEN SAIKIA Vs. STATE OF ASSAM
July 19, 2022
MRINAL KANTI DEBNATH Vs. UNITED INDIA INSURANCE CO. LTD
January 19, 2022
MRINMOY KUMAR DAWKA Vs. STATE OF ASSAM
January 6, 2022
MUJAHIDUL ISLAM Vs. STATE OF ASSAM
January 27, 2022
MUKANDAR SAHANI Vs. STATE OF NAGALAND
February 23, 2022
MUKLESHUR RAHMAN Vs. NARJIDA HASAN
July 30, 2022
MUKTI NATH GOGOI Vs. STATE OF ASSAM
January 21, 2022
MUKTI NATH RAI Vs. EXECUTIVE DIRECTOR, FOOD CORPORATION OF INDIA
September 14, 2022
MUKUL BARUAH Vs. CENTRAL BANK OF INDIA
April 19, 2022
MUKUL CHANDRA BURAGOHAIN Vs. STATE OF ASSAM
May 11, 2022
MUKUL CHANDRA DAS Vs. GITA DEVI
August 17, 2022
MUKUT DAS Vs. ASSAM POWER GENERATION CORPORATION LTD
November 3, 2022
MUKUT KALITA Vs. HDFC BANK LTD
July 20, 2022
MUMINUL ISLAM MAZUMDER Vs. STATE OF ASSAM
December 22, 2022
MUNINDRA SINGHA LAHKAR Vs. PRADIP KUMAR LAHKAR
October 20, 2022
MUSADDIQUE HUSSAIN Vs. STATE OF ASSAM
August 11, 2022
MUSLEM UDDIN Vs. UNION OF INDIA
September 26, 2022
MUSTAFIZUR RAHMAN Vs. STATE OF ASSAM
August 10, 2022
MUSTT JUNUFA BIBI Vs. MUSTT PADMA BEGUM
December 22, 2022
MUSTT. MOMINA KHATUN Vs. SALEHA BEGUM
February 24, 2022
MUTSANGLEMBA Vs. STATE OF NAGALAND
September 6, 2022
N. BEILYTU Vs. STATE OF MIZORAM
January 21, 2022
N. SAHEWALLA AND COMPANY PVT. LTD. Vs. UNION OF INDIA
August 4, 2022
NABA BAYAN Vs. STATE OF ASSAM
February 2, 2022
NABADIP ROY Vs. STATE OF ASSAM
February 23, 2022
NABAM TATANG Vs. STATE OF ARUNACHAL PRADESH
September 30, 2022
NABAM YARI Vs. STATE OF ARUNACHAL PRADESH
June 3, 2022
NABIN CH BORA Vs. STATE OF ASSAM
April 8, 2022
NABUL ISLAM Vs. STATE OF ASSAM
January 6, 2022
NADA DUMI Vs. STATE OF ARUNACHAL PRADESH
November 10, 2022
NADRESS TU Vs. STATE OF ASSAM
July 29, 2022
NAGAON DISTRICT FEDERATION OF FISHERMAN COOPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
January 18, 2022
NAGENDRA NATH BORAH Vs. STATE OF ASSAM
September 27, 2022
NAHIM UDDIN MAZARBHUIYA Vs. STATE OF ASSAM
February 23, 2022
NAJRUL HUSSAIN Vs. UNITED INDIA INSURANCE COMPANY LTD.
April 19, 2022
NALBARI MUNICIPAL BOARD Vs. NOOR AHMED JILANI
November 3, 2022
NANDAN MEDHI Vs. STATE OF ASSAM
September 20, 2022
NANI KANYA Vs. STATE OF ARUNACHAL PRADESH
February 3, 2022
NARAYAN DEBNATH Vs. STATE OF ASSAM
August 26, 2022
NAREN GOGOI Vs. PREM UPADHAYAY
September 9, 2022
NARESWAR DANGIARI Vs. STATE OF ASSAM
November 17, 2022
NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD Vs. GOPI METO
September 12, 2022
NATIONAL INSURANC CO. LTD. Vs. DIPJYOTI RAJKHOWA
June 15, 2022
NATIONAL INSURANCE CO. LTD Vs. DAVID VANLALHRUAIA
April 1, 2022
NATIONAL INSURANCE CO. LTD. Vs. BABITA SAHA
August 11, 2022
NATIONAL INSURANCE CO. LTD. Vs. DEVA BALA BARUAH
March 16, 2022
NATIONAL INSURANCE CO. LTD. Vs. MD. ATIKUL ISLAM
January 28, 2022
NATIONAL INSURANCE CO. LTD. Vs. NIRAMA SAIKIA
February 4, 2022
NATIONAL INSURANCE CO. LTD. Vs. MADAN CHANDRA DEKA
September 26, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. TARULATA GOGOI
January 19, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. MD. RAKET ALI
September 19, 2022
NATIONAL INSURANCE COMPANY LTD Vs. PAPY BLAYU TAYUM
July 15, 2022
NATIONAL INSURANCE COMPANY LTD Vs. JAMUNA MANDAL
November 1, 2022
NATIONAL INVESTIGATING AGENCY Vs. VICTOSWU
June 17, 2022
NATIONAL INVESTIGATION AGENCY Vs. TULULA PONGEN
July 27, 2022
NATIONAL INVESTIGATION AGENCY Vs. AKHIL GOGOI
September 30, 2022
NATIONAL INVESTIGATION AGENCY Vs. RAMNINGLE PAME
July 27, 2022
NATIONAL INVESTIGATION AGENCY Vs. AHETO CHOPHI
August 25, 2022
NAVARUN DAS Vs. STATE OF ASSAM
September 12, 2022
NAVIN KUMAR RAY Vs. STATE OF ASSAM
October 21, 2022
NAVRATAN LAL SONI Vs. SUPERINTENDENT OF CUSTOMS PREVENTIVE UNIT
February 7, 2022
NAWAL KISHORE THAKUR Vs. UNION OF INDIA
July 25, 2022
NAYAN KALITA Vs. STATE OF ASSAM
May 10, 2022
NAZIMUDDIN BARBHUIYA Vs. STATE OF ASSAM
July 22, 2022
NAZIR ALI Vs. STATE OF ASSAM
January 27, 2022
NAZRUL ISLAM Vs. STATE OF ASSAM
November 3, 2022
NEIKHOL CHANGSAN Vs. THONGKOMANG ARMSTRONG CHANGSAN INDIAN FOREIGN SERVICE
June 30, 2022
NEILAO KEDITSU Vs. STATE OF NAGALAND
February 25, 2022
NEILHOULIE SEYIE Vs. STATE OF NAGALAND
October 21, 2022
NEIZO ZUMU Vs. STATE OF NAGALAND
January 19, 2022
NEKIBUZ ZAMAN Vs. STATE OF ASSAM
February 28, 2022
NEPAL DAS Vs. UNION OF INDIA
December 13, 2022
NEPUT RAJIYUNG Vs. STATE OF ASSAM
October 27, 2022
NEW INDIA ASSURANCE CO LTD. Vs. ANKAPILLA UMA
March 11, 2022
NEW INDIA ASSURANCE CO. LTD Vs. LALSELI
February 28, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. RAM PRASAD RIMAL
June 15, 2022
NEW INDIA ASSURANCE COMPANY LTD Vs. MRS. BINU HAZARIKA
April 4, 2022
NEW INDIA ASSURANCE COMPANY LTD. Vs. LATA AGARWALA
March 31, 2022
NEYANG YEBU Vs. ALO YEBU PANGKAM
October 19, 2022
NIBHA PATHAK Vs. STATE OF ASSAM
December 6, 2022
NIJAM UDDIN CHOUDHURY Vs. MOON SWARNAKAR
February 11, 2022
NIJARA DEKA Vs. STATE OF ASSAM
June 30, 2022
NILAKANTA MALAKAR Vs. STATE OF ASSAM
April 25, 2022
NILIMA BOSE Vs. STATE OF ASSAM
November 30, 2022
NILUFAR ISLAM Vs. STATE OF ASSAM
April 29, 2022
NIMAI SINGH Vs. STATE OF ASSAM
May 6, 2022
NIRANJAN HEERA Vs. STATE OF ASSAM
June 14, 2022
NIREN SARMA Vs. STATE OF ASSAM
February 18, 2022
NIRMAL BHOWMIK Vs. STATE OF ASSAM
December 13, 2022
NIRU BORA Vs. RAJENDRA KHADRIA AND 2 ORS.
September 7, 2022
NITAI PADA MAZUMDAR Vs. STATE OF ASSAM
January 18, 2022
NITU MONI DAS Vs. STATE OF ASSAM
August 26, 2022
NITUL CHETIA Vs. STATE OF ASSAM
September 20, 2022
NO.134502953 CONSTABLE/COOK KOMAL Vs. UNION OF INDIA
September 20, 2022
NONDOCHAND NAIDING Vs. ADDITIONAL CHIEF ENGINEER
August 8, 2022
NOOR ALAM Vs. UNION OF INDIA
January 7, 2022
NOOR NAHAR JIYA Vs. STATE OF ASSAM
February 2, 2022
NORBODIA GOUR Vs. STATE OF ASSAM
October 20, 2022
NORPHEL WINERY Vs. STATE OF ASSAM
March 30, 2022
NORTH EAST EXPLO CHEMICALS Vs. STATE OF ASSAM
April 21, 2022
NORTH EAST HI-TECH Vs. UNION OF INDIA
May 13, 2022
NORTH EASTERN COAL FIELDS Vs. STATE OF ASSAM
June 16, 2022
NUMALIGARH REFINERY LTD. Vs. WORKMEN
September 8, 2022
NUR HUSSAIN Vs. STATE OF ASSAM
June 29, 2022
NUR MOHAMMAD ALI Vs. RASHIDA BEGUM
September 12, 2022
NUR MOHAMMAD ALI Vs. STATE OF ASSAM
February 9, 2022
NURZAMAN AHMED Vs. STATE OF ASSAM
February 7, 2022
NUVOCO VISTAS CORPORATION LTD Vs. S.M. ENGINEERS (INDIA) PVT LTD
December 22, 2022
NYAMAR RIKE Vs. STATE OF ARUNACHAL PRADESH
May 27, 2022
OIL INDIA LIMITED Vs. PROTIM PATNI DEY
January 11, 2022
OLIVIA LALDINMAWII Vs. K. VANLALTLUANGA
February 18, 2022
OM CARRYING CORPORATION Vs. THE STATE OF ASSAM
May 6, 2022
ON THE DEATH OF DEOCHAND SARDA HIS LEGAL HEIRS SAROJ DAMANI Vs. ON THE DEATH OF SURENDRA NARAYAN SUKUL
January 25, 2022
ON THE DEATH OF NAZMUL HAQUE CHOUDHURY Vs. FARUK AHMED LASKAR
August 11, 2022
ORIENTAL INSURANCE CO. LTD Vs. MOIDUL ISLAM
March 7, 2022
ORIENTAL INSURANCE CO. LTD. Vs. DIPANKAR SARMA
March 7, 2022
ORIENTAL INSURANCE CO. LTD. Vs. SRIMATI BARUAH
August 24, 2022
ORIENTAL INSURANCE COMPANY LIMITED Vs. NIHARENDRA NARAYAN BARUAH
August 24, 2022
ORIENTAL INSURANCE COMPANY LTD Vs. X
September 28, 2022
ORIENTAL INSURANCE COMPANY LTD Vs. SAHAB ALI
February 2, 2022
ORIENTAL INSURANCE COMPANY LTD Vs. WAHIDUL ISLAM
January 19, 2022
ORIENTAL INSURANCE COMPANY LTD. Vs. MOJUM ADO
November 9, 2022
OSI KOPAK Vs. STATE OF ARUNACHAL PRADESH
May 23, 2022
OTUL BORGOHAIN Vs. STATE OF ARUNACHAL PRADESH
March 3, 2022
P. C. ZOLIANA Vs. LALNUNRUATA PACHUAU
September 29, 2022
P. L. LALLAWMZUALA Vs. STATE OF MIZORAM
September 30, 2022
P. THANGBUAIA Vs. STATE OF MIZORAM
October 26, 2022
PABITRA KHOUND Vs. STATE OF ASSAM
February 14, 2022
PADMADHAR TAMULI Vs. STATE OF ASSAM
May 11, 2022
PAKHINDRA BEZBARUAH Vs. STATE OF ASSAM
April 1, 2022
PAKTUM BASAR Vs. LINGUM TAKI
February 2, 2022
PAKUNGA Vs. STATE OF MIZORAM
March 25, 2022
PALLABH BHOWMICK Vs. OMBUDSMAN, RESERVE BANK OF INDIA
September 30, 2022
PALLAV TAMULY Vs. STATE OF ASSAM
September 29, 2022
PANAPATI DEVI Vs. ABIDUR RAHMAN
February 2, 2022
PANKAJ BEZBARUAH Vs. UNION OF INDIA
March 17, 2022
PANKAJ DAS Vs. STATE OF ASSAM
October 14, 2022
PANKAJ DIXIT Vs. UNION OF INDIA
November 17, 2022
PANKAJ KUMAR KAKATI Vs. STATE OF ASSAM
February 11, 2022
PANKAJ KUMAR SARMA Vs. STATE OF ASSAM
September 13, 2022
PARAMITA ACHARJEE Vs. STATE OF ASSAM
February 15, 2022
PARESH SAIKIA Vs. STATE OF ASSAM
February 11, 2022
PARIDHI PRISHA SAIKIA Vs. STATE OF ASSAM
March 2, 2022
PARITOSH DAS Vs. UNION OF INDIA
December 23, 2022
PARTHA PRATIM DAS Vs. STATE OF ASSAM
January 6, 2022
PAWAN HANS LTD. Vs. SHAILENDRA KUMAR SARAWGI
February 23, 2022
PCM CEMENT CONCRETE PVT. LTD Vs. UNION OF INDIA
December 5, 2022
PFUZHALIE NAKHRO Vs. KETSEYIE MERE
March 8, 2022
PHULSAI GARH Vs. STATE OF ASSAM
December 23, 2022
PHUNDREIMAYUM AMJAD ALI Vs. STATE OF ASSAM
February 2, 2022
PIKAR DOYOM Vs. STATE OF ARUNACHAL PRADESH
April 19, 2022
PINKU PATHAK Vs. STATE OF ASSAM
January 25, 2022
PINTU KUNDU Vs. INDIAN OIL CORPORATION
December 5, 2022
PLEXUS CONTRUCTIONS AND ENGINEERING PVT. LTD. Vs. STATE OF ASSAM
December 15, 2022
POOJA AGARWAL Vs. STATE OF ASSAM
April 4, 2022
POOJA LAHON Vs. MUKTANGSHU LAHON
September 27, 2022
PORESH SOREN Vs. STATE OF ASSAM
June 27, 2022
PRABHA SURANA Vs. STATE OF NAGALAND
February 22, 2022
PRABHATI DHODRAI Vs. STATE OF ASSAM
May 26, 2022
PRADEEP DAS Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD.
November 16, 2022
PRADIP BARMAN Vs. STATE OF ASSAM
December 16, 2022
PRADIP HASDA Vs. STATE OF ASSAM
May 20, 2022
PRADIP KUMAR KARMAKAR Vs. STATE OF NAGALAND
June 14, 2022
PRAG RAJ SINGLA Vs. STATE OF ASSAM
June 30, 2022
PRAMOD HALOI Vs. STATE OF ASSAM
January 5, 2022
PRAMOD KALITA Vs. SUNANDA DEKA
September 27, 2022
PRANATI PHOOKAN Vs. ICICI LOMBARD GENERAL INS. CO. LTD
January 3, 2022
PRANDEEP DAS Vs. STATE OF ASSAM
February 8, 2022
PRANJAL DUTTA Vs. UNION OF INDIA
July 20, 2022
PRASAD CHANDRA BORDOLOI Vs. STATE OF ASSAM
November 4, 2022
PRASANNA DAS Vs. STATE OF ASSAM
January 3, 2022
PRASANTA KUMAR DUTTA Vs. STATE OF ASSAM
September 27, 2022
PRATIBHA THAKURIA Vs. STATE OF ASSAM
May 11, 2022
PRATIMA DEKA Vs. STATE OF ASSAM
May 18, 2022
PRAVATI NAYAK Vs. UPENDRA NATH NAYAK
September 8, 2022
PREMIER ENERGIES LTD. Vs. ASSAM POWER DISTRIBUTION COMPANY LIMITED
June 29, 2022
PRINCIPAL JNV, THINGDAWL Vs. ANIL KUMAR SHARMA
April 6, 2022
PRISM LOGISTICS PRIVATE LTD. Vs. UNION OF INDIA
December 22, 2022
PRIYANATH MANDAL Vs. ASHALATA SARKAR
February 22, 2022
PRIYASHI AASHI DEVELOPERS PVT. LTD. Vs. MITRAJYOTI DEKA
March 31, 2022
PRODIP KUMAR Vs. STATE OF ASSAM
September 8, 2022
PROSENJIT DEY LASKAR Vs. STATE OF ASSAM
March 4, 2022
PROSENJIT DEY LASKAR Vs. STATE OF ASSAM
January 19, 2022
PROTIVA DEVI Vs. STATE OF ASSAM
April 6, 2022
PUB GOALPARA FISHERY CO-OPERATIVE SOCIETY Vs. STATE OF ASSAM
April 27, 2022
PUNJAB NATIONAL BANK Vs. BHABEN CHANDRA BAISHYA
March 2, 2022
PURNAKANTA KONWAR Vs. BISHWANATH AGARWALLA
June 22, 2022
PURONEN Vs. STATE OF NAGALAND
October 25, 2022
PUTUL ALI Vs. STATE OF ASSAM
February 3, 2022
PYRAMID E AND C PROJECTS PVT. LTD. Vs. ASSAM PETRO-CHEMICALS LTD.
September 22, 2022
QUAZI ATIQUR RAHMAN Vs. STATE OF ASSAM
January 10, 2022
R. SANGCHUNGNUNGA Vs. SECRETARY, UNION OF INDIA
June 22, 2022
RABI RANJAN DUTTA Vs. STATE OF ASSAM
November 11, 2022
RABIN CH. SARMA Vs. STATE OF ASSAM
July 21, 2022
RADHA RANJAN BOWRI Vs. STATE OF ASSAM AND 5 ORS.
March 4, 2022
RAFIKUL ISLAM Vs. STATE OF ASSAM
February 2, 2022
RAFIKUL ISLAM Vs. STATE OF ASSAM
May 17, 2022
RAFIQUL ISLAM Vs. STATE OF ASSAM
July 5, 2022
RAGHBINDAR RAY Vs. STATE OF ARUNACHAL PRADESH
June 3, 2022
RAHIM ALI Vs. STATE OF ASSAM
January 25, 2022
RAHIM ALI Vs. STATE OF ASSAM
January 17, 2022
RAHIMUDDIN Vs. STATE OF ASSAM
June 24, 2022
RAHUL BORAH Vs. STATE OF ASSAM
January 20, 2022
RAJ DEORI Vs. STATE OF ASSAM
March 2, 2022
RAJA BORAH Vs. STATE OF ASSAM
December 22, 2022
RAJA GOWALA Vs. STATE OF ASSAM
February 11, 2022
RAJA PALONG Vs. STATE OF ARUNACHAL PRADESH
March 22, 2022
RAJEK ALI Vs. SHRIRAM GENERAL INSURANCE CO. LTD.
August 5, 2022
RAJEN BARUAH Vs. STATE OF ASSAM
May 5, 2022
RAJEN HANGKAR Vs. STATE OF ARUNACHAL PRADESH
September 28, 2022
RAJENDRA KUMAR TIWARI Vs. STATE OF ARUNACHAL PRADESH
November 17, 2022
RAJENDRA NAIK Vs. STATE OF ASSAM
July 29, 2022
RAJENDRA PEGU Vs. STATE OF ASSAM
September 1, 2022
RAJESH KUMAR JALAN Vs. STATE OF ASSAM
January 10, 2022
RAJESH NATH Vs. STATE OF ASSAM
November 18, 2022
RAJESH RACHA Vs. STATE OF ASSAM
April 29, 2022
RAJIB ALI Vs. STATE OF ASSAM
March 3, 2022
RAJIB BAROOAH Vs. PURNIMATI PLANTATION PVT. LTD
November 4, 2022
RAJIB KUMAR DAS Vs. SEKHAR PAUL
August 4, 2022
RAJIB RABHA Vs. STATE OF ASSAM
June 24, 2022
RAJIBUL HOQUE Vs. STATE OF ASSAM
March 3, 2022
RAJISH BATHARI Vs. PARBOLA BATHARI
February 7, 2022
RAJKUMAR KACHARI Vs. STATE OF ASSAM
December 22, 2022
RAJU MURA Vs. STATE OF ASSAM
December 16, 2022
RAJU PATOWARY Vs. STATE OF ASSAM
January 4, 2022
RAJU PRASAD TAYUNG Vs. STATE OF ASSAM
February 18, 2022
RAJVEER SINGH Vs. UNION OF INDIA
January 10, 2022
RAKESH BRAHMA Vs. STATE OF ASSAM
April 1, 2022
RAKESH KUMAR PAUL Vs. STATE OF ASSAM
September 21, 2022
RAKHEB DAIMARY Vs. STATE OF ASSAM
November 18, 2022
RAKIBUL ISLAM Vs. STATE OF ASSAM
January 25, 2022
RAM CHETRY Vs. STATE OF ARUNACHAL PRADESH
July 21, 2022
RAM KRISHNA DAS Vs. STATE OF ASSAM
January 25, 2022
RAM KRISHNA LASKAR Vs. STATE OF ASSAM
March 17, 2022
RAMAKANT DEURI Vs. ARUNACHAL PRADESH INFORMATION COMMISSION
January 5, 2022
RAMEN DEKA Vs. STATE OF ASSAM
January 21, 2022
RAMLIANI Vs. LALTHANZAMI
December 8, 2022
RANJAN DAIMARI Vs. CENTRAL BUREAU OF INVESTIGATION
September 27, 2022
RANJAN PEGU Vs. STATE OF ASSAM
March 14, 2022
RANJIT CH. DEKA Vs. STATE OF ASSAM
September 16, 2022
RANJIT KUMAR BORAH Vs. CENTRAL BUREAU OF INVESTIGATION
April 1, 2022
RANJIT KUMAR DAS Vs. ASSAM FINANCIAL CORPORATION
June 16, 2022
RANJIT KUMAR SAH Vs. STATE OF ASSAM
November 4, 2022
RANJIT PATOWARY Vs. STATE OF ASSAM
August 1, 2022
RANJIT TAMULI Vs. UNION OF INDIA
May 27, 2022
RANJIT URANG Vs. STATE OF ASSAM
July 18, 2022
RASMI DAS Vs. STATE OF ASSAM
July 18, 2022
RATNA RAM Vs. STATE OF ASSAM
July 19, 2022
RATNESWAR GOGOI Vs. STATE OF ASSAM
June 24, 2022
RAVINDER DUGGAL Vs. RAJESH KALIA
January 21, 2022
RCN CONSTRUCTIONS PVT. LTD. Vs. STATE OF ASSAM
June 30, 2022
REJAUL AHMED Vs. STATE OF ASSAM
February 11, 2022
REJAUL KARIM Vs. STATE OF ASSAM
January 3, 2022
REKHAMONI DEVI KAKATI Vs. JUGAL CHANDRA SAIKIA
September 30, 2022
REKIB AMIN Vs. STATE OF ASSAM
February 24, 2022
RELIANCE GENERAL INSURANCE CO. Vs. CHANDRAPRABHA KALITA
September 19, 2022
RELIANCE GENERAL INSURANCE CO. LTD. Vs. PARUL HAZARIKA
March 3, 2022
REZZAK ALI Vs. STATE OF ASSAM
January 10, 2022
RICHARD YIMTO Vs. UNION OF INDIA
March 16, 2022
RIDO PANA Vs. STATE OF ARUNACHAL PRADESH
June 21, 2022
RINA DAS Vs. STATE OF ASSAM
August 1, 2022
RINI RIBA Vs. STATE OF ARUNACHAL PRADESH
September 20, 2022
RINTI BAISHYA Vs. STATE OF ASSAM
September 22, 2022
RITTICK SARMAH Vs. STATE OF ASSAM
January 7, 2022
ROFIQUL ISLAM Vs. STATE OF ASSAM
January 27, 2022
ROHIJ UDDIN Vs. STATE OF ASSAM
January 25, 2022
ROHIT DUTTA SON OF ASHIS DUTTA KOKRAJHAR Vs. STATE OF ASSAM
January 21, 2022
ROUNAK ALI HAZARIKA Vs. STATE OF ASSAM
January 31, 2022
RUKMINI CHAUHAN Vs. UNION OF INDIA
February 24, 2022
RUMI SAIKIA Vs. BOLIN PHUKAN
September 19, 2022
RUOKUOZHALHOU LINYU Vs. STATE OF NAGALAND
June 29, 2022
RUOKUOZHALHOU LINYU (DR.) Vs. STATE OF NAGALAND
April 1, 2022
RUPA HAZARIKA Vs. MAHENDRA KAUR
August 9, 2022
RUPAK CHANDRA HAZARIKA Vs. STATE OF ASSAM
January 18, 2022
S. M. CEMENT INDUSTRIES Vs. ASSAM POWER DISTRIBUTION CO. LTD
November 1, 2022
S.R.ENGINEERING CONSTRUCTION Vs. COMMANDER WORKS ENGINEER
August 11, 2022
SABIR AHMED Vs. UNION OF INDIA
September 16, 2022
SACHINDRA NATH MISHRA Vs. KRISHNA KANTA HANDIQUE STATE OPEN UNIVERSITY
February 28, 2022
SADDAM HUSSAIN Vs. STATE OF ASSAM
January 10, 2022
SADDAM HUSSAIN Vs. STATE OF ASSAM
January 24, 2022
SAFATUN NESSA Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD.
November 3, 2022
SAFIUR RAHMAN Vs. STATE OF ASSAM
January 20, 2022
SAGAR DAS Vs. STATE OF ASSAM
January 18, 2022
SAHIDUL HOQUE Vs. STATE OF ASSAM
February 4, 2022
SAHIDUR ISLAM Vs. STATE OF ASSAM
January 27, 2022
SAI BABA ENTERPRISES Vs. UNION OF INDIA
February 3, 2022
SAIDUR RAHMAN Vs. STATE OF ASSAM
February 14, 2022
SAIFUDDIN AHMED Vs. STATE OF ASSAM
April 6, 2022
SAIFUL ISLAM Vs. STATE OF ASSAM
December 13, 2022
SAILENDRA KUMAR GOSWAMI Vs. STATE OF ASSAM
July 26, 2022
SAIMAWII SAILO Vs. LALHMINGMAWIA RENTHLEI
October 25, 2022
SAINUR RAHMAN Vs. STATE OF ASSAM
January 11, 2022
SALEHA BEGUM Vs. STATE OF ASSAM
April 1, 2022
SALIM ALI Vs. STATE OF ASSAM
February 11, 2022
SAMSER ALI Vs. UNION OF INDIA
April 4, 2022
SAMSUL HOQUE Vs. STATE OF ASSAM
December 13, 2022
SAMSUN NOOR Vs. STATE OF ASSAM
October 7, 2022
SAMUDRA HALOI Vs. STATE OF ASSAM
May 10, 2022
SANATAN NATH Vs. INDIAN OIL CORPORATION
June 3, 2022
SANAULLAH Vs. STATE OF ASSAM
January 24, 2022
SANDEEP JAISWAL Vs. PERFECT PAPER CONVERTER (M/S)
September 16, 2022
SANDHYA RANI DUTTA GUHA Vs. TARA DEVI JAIN
June 22, 2022
SANGAM (INDIA) LTD Vs. STATE OF ASSAM
May 31, 2022
SANGITA BANIA Vs. STATE OF ASSAM
June 22, 2022
SANJAY KUMAR Vs. UNION OF INDIA
February 4, 2022
SANJEEV SINGH Vs. STATE OF ASSAM
January 5, 2022
SANJIB BHUMIJ Vs. STATE OF ASSAM
September 29, 2022
SANJIB BORGOHAN Vs. OIL AND NATURAL GAS CORPORATION LTD.
March 29, 2022
SANJIB DAS Vs. UNION OF INDIA
May 13, 2022
SANJIB TALUKDAR Vs. NATIONAL INVESTIGATION AGENCY
December 27, 2022
SANJIDA CHOUDHURY Vs. KUKOI CHETIA
September 26, 2022
SANJIT CHAKRABORTY Vs. STATE OF ASSAM
September 16, 2022
SANJIT CHANDRA DAS Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD
November 9, 2022
SANJOY KUMAR ROY Vs. STATE OF ASSAM AND 5 ORS.
February 18, 2022
SANKAR PANDAB Vs. THE STATE OF ASSAM
May 9, 2022
SANKAR RAJBONSI Vs. STATE OF ASSAM
March 4, 2022
SANTIRAM DAS Vs. STATE OF ASSAM
September 6, 2022
SAPTARSHI INDUSTRIES Vs. STATE OF ASSAM
May 31, 2022
SARABJEET SINGH Vs. INDIAN BANK
November 25, 2022
SARALA DEKA Vs. DIPEN CHANDRA DAS
August 3, 2022
SARAT BORKOTOKY Vs. INDIAN NATIONAL TRADE UNION CONGRESS
August 24, 2022
SARBANANDA SARMAH Vs. STATE OF ASSAM
January 24, 2022
SARBESWARI KALITA Vs. STATE OF ASSAM
September 26, 2022
SARIFUL ISLAM Vs. STATE OF ASSAM
February 17, 2022
SARKAR NAZRUL ISLAM Vs. STATE OF ASSAM
November 16, 2022
SARU BORAH Vs. LIFE INSURANCE CORPORATION OF INDIA
November 24, 2022
SASHINARO Vs. STATE OF NAGALAND
August 11, 2022
SATABDI BORAH Vs. STATE OF ASSAM
September 20, 2022
SATISH DEKA Vs. STATE OF ASSAM
July 19, 2022
SATYA NATH KALITA Vs. STATE OF ASSAM
February 10, 2022
SATYAKAM PHUKAN Vs. ASOMIYA PRATIDIN
June 24, 2022
SAULAT RASOOL Vs. STATE OF ASSAM
September 19, 2022
SAYED ARCHIDUL AHMED Vs. STATE OF ASSAM
February 16, 2022
SBI GENERAL INSURANCE CO. LTD Vs. RAJLAKSHI SINHA
February 2, 2022
SBI GENERAL INSURANCE COMPANY LTD. Vs. LAITHANTHUAMI
March 30, 2022
SH. C. LALZARLIANA Vs. STATE OF MIZORAM
January 21, 2022
SH. K. SANGLAWMA Vs. STATE OF MIZORAM
October 28, 2022
SH. LALRAMTHANGA Vs. STATE OF MIZORAM
March 21, 2022
SH. MALSAWMDAWNGKIMA Vs. STATE OF MIZORAM
January 21, 2022
SH. NAWLSANGA Vs. STATE OF MIZORAM
March 28, 2022
SH. VANLALPIANGA Vs. STATE OF MIZORAM
January 28, 2022
SHAHAD ALI Vs. STATE OF ASSAM
March 3, 2022
SHAHANAZ AHMED Vs. STATE OF ASSAM
July 28, 2022
SHAHED AHMED Vs. STATE OF ASSAM
January 10, 2022
SHAHJAHAN AHMED CHOUDHURY Vs. STATE OF ASSAM
January 27, 2022
SHAIDUR RAHMAN Vs. STATE OF ASSAM
February 8, 2022
SHAMBHU ELECTRICALS Vs. GAUHATI MUNICIPAL CORPORATION
April 5, 2022
SHAMIM AHMED Vs. STATE OF ASSAM
August 11, 2022
SHAN KUMAR CHAKMA Vs. STATE OF ARUNACHAL PRADESH
May 23, 2022
SHANTILAL DUGAR Vs. SIDDIQUR RAHMAN
November 3, 2022
SHARDA DEVI DAMANI Vs. STATE OF ASSAM
September 13, 2022
SHARUKH AHMED Vs. UNION OF INDIA
September 5, 2022
SHASANKAR KOUSHIK BORUAH Vs. MANGING DIRECTOR ASSAM ELECTRICITY GRID CORPORATION LIMITED
January 7, 2022
SHEKH AHMED RAJAKUR RAHMAN Vs. STATE OF ASSAM
December 19, 2022
SHENUNGCHA Vs. STATE OF NAGALAND
March 7, 2022
SHILPA KUMARI Vs. OIL INDIA LTD.
August 12, 2022
SHIV CHETRY Vs. STATE OF ASSAM AND 10 ORS.
January 17, 2022
SHIV KUMAR KANOI Vs. STATE OF ASSAM
November 3, 2022
SHIV NARAYAN BALAI Vs. UNION OF INDIA
May 31, 2022
SHIVA BOTTLES PVT. LTD. Vs. STATE OF ASSAM
February 2, 2022
SHOHIDUL RAHMAN Vs. STATE OF ASSAM
March 3, 2022
SHRI SURYAWANSHI PANDURANG SAYAJI Vs. UNION OF INDIA
May 12, 2022
SIDDIQUE ABDUL RAHIM Vs. ASSAM ELECTRICITY GRID CORPORATION LTD.
November 2, 2022
SIDDIQUE ALI Vs. STATE OF ASSAM
January 4, 2022
SIMPLEX INFRASTRUCTURE LTD Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
January 19, 2022
SIRAJ NEOG Vs. STATE OF ASSAM
February 8, 2022
SIRIN RUKSANA BEGUM CHOUDHURY Vs. UNION OF INDIA
September 14, 2022
SISHURAM GOGOI Vs. STATE OF ASSAM
June 21, 2022
SITAL MANDAL Vs. UNION OF INDIA
April 28, 2022
SITARAM MISHRA Vs. STATE OF ASSAM
August 16, 2022
SIVA DEKA Vs. STATE OF ASSAM
December 19, 2022
SMEC INTERNATIONAL PVT. LTD. Vs. ASSAM ELECTRICITY GRID CORPORATION LTD
August 12, 2022
SOCHITANAND SHAH Vs. UNION OF INDIA
May 10, 2022
SOFIQUL ISLAM Vs. NARCOTICS CONTROL OF BUREAU
September 30, 2022
SOHUM SHOPPE PVT. LTD. Vs. UNITED INDIA INSURANCE CO. LTD.
December 27, 2022
SOLEMAN ALI Vs. STATE OF ASSAM
February 1, 2022
SONEMSO GAM Vs. STATE OF ARUNACHAL PRADESH
May 27, 2022
SONIT KUMAR BORA Vs. GAUTAM KUMAR DAS
May 18, 2022
SOUROJYOTI DAS Vs. STATE OF ASSAM
January 28, 2022
SPANDAN DAS Vs. STATE OF ASSAM
June 27, 2022
SPANDAN DAS Vs. STATE OF ASSAM
June 28, 2022
SPECTRUM INFRA VENTURES PVT LTD Vs. STATE OF ASSAM
August 24, 2022
SPORTS AUTHORITY OF ASSAM Vs. LARSEN AND TOURBO LTD
December 21, 2022
SRI CHAMPAK DUTTA Vs. STATE OF ASSAM
November 16, 2022
STATE BANK OF INDIA Vs. JUSTICE BASU DEO AGARWAL (RETD.)
May 13, 2022
STATE BANK OF INDIA Vs. BASU DEO AGARWAL
May 13, 2022
STATE OF ARUNACHAL PRADESH Vs. YIMO GEYI
June 17, 2022
STATE OF ARUNACHAL PRADESH Vs. KACHO GYADI
September 28, 2022
STATE OF ARUNACHAL PRADESH Vs. KOMMIK KADU
June 30, 2022
STATE OF ARUNACHAL PRADESH Vs. BABING HAFFI
August 26, 2022
STATE OF ARUNACHAL PRADESH Vs. PITGONG KAYENG ENTERPRISES
September 20, 2022
STATE OF ASSAM Vs. NUR UDDIN LASKAR
May 10, 2022
STATE OF ASSAM Vs. LALHRUAIZELA
September 16, 2022
STATE OF ASSAM Vs. AJIT GOGOI
August 9, 2022
STATE OF ASSAM Vs. ANIL KUMAR AGARWALLA
May 31, 2022
STATE OF ASSAM Vs. JIGNESH MEVANI
May 2, 2022
STATE OF ASSAM Vs. BARAPUJIA SAMABAI SAMITY LTD.
January 13, 2022
STATE OF MIZORAM Vs. R. VANLALTURA
September 23, 2022
STATE OF NAGALAND Vs. AVIO NALEO
May 13, 2022
SUBAR ALI Vs. STATE OF ASSAM
January 10, 2022
SUBASH DAS Vs. STATE OF ASSAM
February 10, 2022
SUBHASHIS KAR Vs. STATE OF ASSAM
October 21, 2022
SUBHASHISH DAS Vs. STATE OF ASSAM
August 12, 2022
SUBIR DAS Vs. STATE OF ASSAM
March 3, 2022
SUCHITRA BALA ROY Vs. STATE OF ASSAM
June 10, 2022
SUDIPTA NATH Vs. MRINALINI SARKAR
November 25, 2022
SUDIT SABHAPANDIT Vs. STATE OF ASSAM
March 3, 2022
SUJIT BORO Vs. STATE OF ASSAM
November 18, 2022
SUKHARANJAN SILL Vs. UNION OF INDIA
March 10, 2022
SUKKUR AHMED BARBHUIYA Vs. STATE OF ASSAM
July 26, 2022
SUKUMAR ROY Vs. STATE OF ASSAM
December 22, 2022
SUKUR ALI Vs. STATE OF ASSAM
February 28, 2022
SUMAN AHMED Vs. UNION OF INDIA
December 13, 2022
SUMITRA DEVI AGARWAL Vs. HIRALAL JAT
August 24, 2022
SUNIL BARMAN Vs. STATE OF ASSAM
June 29, 2022
SUNIL SARMA Vs. STATE OF ASSAM
March 4, 2022
SUNIL TANTI Vs. STATE OF ASSAM
May 12, 2022
SUNITA AGARWAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
September 6, 2022
SUNITA JALAN Vs. MANOJ JALAN
March 31, 2022
SUNITI SINGHA Vs. NEW INDIA ASSURANCE CO. LTD.
April 28, 2022
SURAJ SEN ALIAS CHOTU Vs. STATE OF ASSAM
January 25, 2022
SURESH GARODIA Vs. STATE OF ASSAM
August 22, 2022
SURJYA BARMAN Vs. STATE OF ASSAM
October 19, 2022
SURJYA DAS Vs. STATE OF ASSAM
February 1, 2022
SURUJ JAMAL Vs. STATE OF ASSAM
November 23, 2022
SUSHANTA BARUAH Vs. STATE OF ASSAM
February 11, 2022
SUSHIL PRASAD SAHU Vs. UNION OF INDIA
February 14, 2022
SWAPAN KUMAR SINGHA Vs. STATE OF ASSAM
April 5, 2022
SWMAOSHAT BASUMATARY Vs. STATE OF ASSAM
March 2, 2022
SYED MOHBUBUL MAJID Vs. STATE OF ASSAM
May 9, 2022
SYED RAJU ALI Vs. STATE OF ASSAM
November 2, 2022
SYEEDA FARHANA YASMIN Vs. STATE OF ASSAM
July 28, 2022
T. AKANGTEMJEN Vs. STATE OF NAGALAND
September 7, 2022
T. BANOK Vs. STATE OF NAGALAND
February 23, 2022
TAFE MOTORS AND TRACTORS LTD Vs. STATE OF ASSAM
April 5, 2022
TAGE JERANG Vs. TAJE JERANG
February 21, 2022
TAGE JERANG Vs. TAJE JERANG
July 14, 2022
TAGIU TACHU Vs. STATE OF ARUNACHAL PRADESH
March 14, 2022
TAKAM SORANG Vs. YAPUNG DOLO
March 29, 2022
TAKAM TATUNG Vs. STATE OF ARUNACHAL PRADESH
April 18, 2022
TAKAR GOI Vs. ARUNACHAL PRADESH STATE INFORMATION COMMISSION
September 9, 2022
TAKUWANGSHI Vs. STATE OF NAGALAND
April 28, 2022
TALEB ALI Vs. STATE OF ASSAM
February 28, 2022
TALEB ALI Vs. STATE OF ASSAM
February 4, 2022
TAME TALLING Vs. STATE OF ARUNACHAL PRADESH
December 2, 2022
TANA LAPI TARA Vs. STATE OF ARUNACHAL PRADESH
October 21, 2022
TANGA RUYI Vs. STATE OF ARUNACHAL PRADESH
September 21, 2022
TANI JONGKEY Vs. STATE OF ARUNACHAL PRADESH
February 11, 2022
TAPAN JYOTI BORA Vs. STATE OF ASSAM
June 22, 2022
TARAK MANGHA Vs. STATE OF ARUNACHAL PRADESH
April 8, 2022
TARONG YAPI Vs. TAKENG TATEN
May 27, 2022
TARUN CHANDRA DAS Vs. BHANJANA KALITA
February 22, 2022
TARUN DAS Vs. STATE OF ASSAM
August 11, 2022
TAZIUL ISLAM Vs. STATE OF ASSAM
August 3, 2022
TECHI TOTU TARA Vs. STATE OF ARUNACHAL PRADESH
May 27, 2022
TEMSUMEREN Vs. STATE OF NAGALAND
February 18, 2022
TEPUCHOLE Vs. STATE OF NAGALAND
August 23, 2022
THANKHUMA Vs. UNION OF INDIA
March 14, 2022
THUNGBAMO SHITIRI Vs. STATE OF NAGALAND
September 29, 2022
TIAMONGLA Vs. STATE OF NAGALAND
July 1, 2022
TIKARAM BHAT Vs. STATE OF ASSAM
January 18, 2022
TIKEN DAS Vs. STATE OF ASSAM
January 10, 2022
TINHRANGA Vs. DISTRICT COLLECTOR, LAWNGTLAI DISTRICT
May 6, 2022
TINKU BARUAH Vs. STATE OF ASSAM
January 25, 2022
TINKU BARUAH Vs. STATE OF ASSAM
February 10, 2022
TINKUMONI TALUKDAR BORDOLOI Vs. DIRECTOR OF HEALTH SERVICES
September 7, 2022
TODI MOTOR STORES Vs. JAGANNATH MAHABIR PRASAD
September 14, 2022
TOKO TADAP Vs. STATE OF ARUNACHAL PRADESH
January 28, 2022
TOSHELI Vs. STATE OF NAGALAND
March 4, 2022
TOSHIHO ZHIMO Vs. KAHUTO ZHIMO
March 28, 2022
TOYOB ALI Vs. STATE OF ASSAM
January 25, 2022
TRIDENT ENTERPRISE Vs. UNION OF INDIA
June 29, 2022
TRISHNA MONI RAY Vs. STATE OF ASSAM
September 28, 2022
TUKFI RIANG Vs. STATE OF ARUNACHAL PRADESH
June 23, 2022
TULEN MANKI Vs. STATE OF ARUNACHAL PRADESH
April 19, 2022
TULUMONI DEVI Vs. STATE OF ASSAM
May 19, 2022
TUMSEN BASAR Vs. NYADAR BASAR
October 19, 2022
U. MAYA Vs. UNION OF INDIA
October 14, 2022
UJJAL JYOTI BORAH Vs. STATE OF ASSAM
October 19, 2022
UMANGKHINI BORMAN DUTTA Vs. LUNA BORA
May 31, 2022
UMANGKHINI BORMAN DUTTA Vs. LUNA BORA
May 30, 2022
UNION OF INDIA Vs. RAITANI ENGINEERING WORKS (PVT.) LTD
May 5, 2022
UNION OF INDIA Vs. MANIK LAL CHAKRABORTY
May 6, 2022
UNION OF INDIA Vs. NAGALAND PULP AND PAPER CO. LTD
February 21, 2022
UNION OF INDIA Vs. UTSAB DEB
September 6, 2022
UNION OF INDIA Vs. NAYAK INFRASTRUCTURE PVT. LTD.
June 14, 2022
UNION OF INDIA Vs. TENZING CONSTRUCTION
January 18, 2022
UNION OF INDIA Vs. RALKAPTHANGA
March 15, 2022
UNION OF INDIA Vs. MOTILAL AND GOURI FOOD STORAGE PVT. LTD.
August 4, 2022
UNION OF INDIA Vs. MANAS SALT IODISATION INDUSTRIES P. LTD
July 28, 2022
UNION OF INDIA Vs. CHOLINGSHO KORA
January 4, 2022
UNION OF INDIA Vs. BEB-DDS-RKD(JV)-NAYAK(JV)
June 14, 2022
UNION OF INDIA Vs. ZAMSAWMTUANGA
July 27, 2022
UNION OF INDIA Vs. MANCHUI JANIKHAM
May 26, 2022
UNION OF INDIA Vs. ROHMINGLIANA
June 23, 2022
UNISA ROY Vs. LEGAL HEIRS OF HAJI JAHURUL HOQUE MAJUMDER (MD.)
December 13, 2022
UNITED INDIA INSURANCE CO. LTD. Vs. MUSTT ALIZA BEGUM
May 24, 2022
UNITED INDIA INSURANCE CO. LTD. Vs. HIMAKHI SINGHA SUTRADHAR
February 24, 2022
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DAMYANTI LAHKAR
December 15, 2022
UNITED INDIA INSURANCE COMPANY LTD Vs. MD AKSED ALI
November 16, 2022
UNITED INDIA INSURANCE COMPANY LTD. Vs. JAYANTI GUPTA
December 2, 2022
UNIVERSITY GRANTS COMMISSION Vs. GLOBAL OPEN UNIVERSITY, NAGALAND
May 6, 2022
USHA ADHIKARI Vs. STATE OF ASSAM
September 26, 2022
UTIMRAJ COMMERCIAL PVT LTD Vs. GENERAL MANAGER
April 27, 2022
UTPAL BHUYAN Vs. STATE OF ASSAM
February 11, 2022
UTPAL DAS Vs. STATE OF ASSAM
September 13, 2022
UTPAL RAJBONGSHI Vs. KANTA DEVI JAIN
November 2, 2022
UTTAM GHOSH Vs. UNION OF INDIA
June 23, 2022
V. L. RENGCHHAWNA Vs. STATE OF MIZORAM
May 6, 2022
V. L. ZIRCHHUANAWMI Vs. STATE OF MIZORAM
June 17, 2022
VANLALCHAMI BAWIHTLUNG Vs. LALNGAIHAWMI
February 3, 2022
VANLALHLUA Vs. STATE OF MIZORAM
November 30, 2022
VANLALHMANGAIHA Vs. STATE OF MIZORAM
March 14, 2022
VANLALNUNA Vs. STATE OF MIZORAM
August 26, 2022
VEDUZO SASU Vs. STATE OF NAGALAND
August 26, 2022
VEDUZO SASU Vs. STATE OF NAGALAND
April 8, 2022
VETERAN SECURITY SERVICES Vs. UNION OF INDIA
February 15, 2022
VRIDHI IRON STEELS Vs. ASSAM POWER DISTRIBUTION COMPANY LIMITED
April 4, 2022
WASIM AKRAM Vs. STATE OF ASSAM
August 17, 2022
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