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Case Index
Title
Date
ABDUL HELIM KHAN Vs. STATE OF MANIPUR
May 10, 2022
ABONMAI CHARANGBOU Vs. OFFICER-IN-CHARGE, SEKMAI POLICE STATION
September 20, 2022
ABUJAM TOMBISANA SINGH Vs. STATE OF MANIPUR
May 24, 2022
AHANTHEM ABANI SINGH Vs. STATE OF MANIPUR
April 11, 2022
AHONGSHANGBAM TOMBA SINGH Vs. STATE OF MANIPUR
May 26, 2022
AKANGJAM Vs. AKANGJAM NARAN SINGH
October 17, 2022
AKOIJAM ROSHAN SINGH Vs. OFFICER-IN-CHARGE, HEINGANG POLICE STATION
October 17, 2022
ALAN FAMHOITE Vs. OFFICER-IN-CHARGE OF THE CHURACHANDPUR POLICE STATION
November 4, 2022
ANDY MANGSATABAM Vs. ANNIE MANGSATABAM
July 4, 2022
ANGOM MIHIR SINGH Vs. STATE OF MANIPUR
August 9, 2022
ARMABAM PRAKASH SINGH Vs. STATE OF MANIPUR
October 10, 2022
ASEM (O) KAMALA LEIMA Vs. HIGH COURT OF MANIPUR
March 1, 2022
AWANG KONGPAL KONGKHAM LEIKAI DEVELOPMENT COMMITTEE Vs. STATE OF MANIPUR
October 18, 2022
AWANG KONGPAL KONGKHAM LEIKAI DEVELOPMENT COMMITTEE Vs. R.K. DINESH SINGH
October 18, 2022
BHAGWATI PRASHAD Vs. STATE OF MANIPUR
January 18, 2022
BIDYARANI AYEKPAM Vs. STATE OF MANIPUR
January 19, 2022
BRAHMACHARIMAYUM SURUPKUMAR SHARMA Vs. STATE OF MANIPUR
September 19, 2022
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. PUNI MAO
July 12, 2022
CENTRAL BUREAU OF INVESTIGATION (CBI) Vs. MAYANGLAMBAM (N) NAOREM (O) MANIMACHA DEVI
January 18, 2022
CENTRAL BUREAU OF INVESTIGATION (CBI) Vs. YUMNAM SHARAT MEITEI
January 18, 2022
CENTRAL BUREAU OF INVESTIGATION (CBI) Vs. KONJENGBAM ONGBI MANGSATABAM NINGOL CHANDANI DEVI
January 18, 2022
CH. DEEPENDRA SINGH Vs. STATE OF MANIPUR
August 12, 2022
CH. NALINI SUNITA DEVI Vs. MANGSATABAM HAREKRISHNA
August 17, 2022
CHABUNGBAM SARAT SINGH Vs. STATE OF MANIPUR
July 6, 2022
CHANDRA PRAKASH DUBEY Vs. UNION OF INDIA
January 18, 2022
CHINGANGBAM USHAKIRAN DEVI Vs. RAJESH BHUSHAN
July 11, 2022
CHINGKHANVUNG Vs. UNION OF INDIA
July 20, 2022
CHONGTHAM JAPSON MEETEI Vs. STATE OF MANIPUR
July 11, 2022
D. TOSHIM MARING Vs. STATE OF MANIPUR
February 24, 2022
DEVENDRA CONSTRUCTION COMPANY Vs. STATE OF MANIPUR
March 10, 2022
DR. S. BIKRAMADITYA MEITEI Vs. STATE OF MANIPUR
May 27, 2022
DR.SALAM ROBINDRO SINGH Vs. OFFICER-IN-CHARGE
April 4, 2022
E. SUJATA DEVI Vs. STATE OF MANIPUR
January 20, 2022
E. SUSHIL SINGH Vs. UNION OF INDIA
August 9, 2022
ELANGBAM RABI SINGH Vs. OFFICER-IN-CHARGE, WAIKHONG POLICE STATION
September 28, 2022
GAIKHONLUNG PANMEI Vs. UNION OF INDIA
August 17, 2022
GAINAICHUNG MALANGMEI Vs. STATE OF MANIPUR
July 29, 2022
GEGIN Vs. KHWAIRAKPAM MANGLEMBI DEVI
November 25, 2022
GOUTAM MANNA Vs. UNION OF INDIA
November 2, 2022
GOVERNING BODY, MAYAI LAMBI COLLEGE Vs. STATE OF MANIPUR
February 25, 2022
GUNABATI KANGABAM Vs. STATE OF MANIPUR
October 11, 2022
H.A. NGANONGREI Vs. UNITED BANK OF INDIA
April 8, 2022
HARIMOHAN SHARMA Vs. STATE OF MANIPUR
May 10, 2022
HEMAM ONGBI IBENI DEVI Vs. PHILEM NOREN SINGH
November 11, 2022
HENKHOKHAI SINGSIT Vs. STATE OF MANIPUR
February 21, 2022
HOCKEY MANIPUR Vs. STATE OF MANIPUR
July 20, 2022
HOULIM SHOKHOPAO MATE Vs. LORHO S. PFOZE
September 23, 2022
HUIDROM BHEIGYA SINGH Vs. STATE OF MANIPUR
August 12, 2022
HUIREM DEBEN SINGH Vs. STATE OF MANIPUR
May 5, 2022
IMRAN KUNDAN Vs. STATE OF MANIPUR
February 25, 2022
IN RE: SUO MOTU CONTEMPT CASE Vs. SIBA VEIMY
March 24, 2022
INSHA Vs. STATE OF MANIPUR
June 17, 2022
JACOB JOHN Vs. STATE OF MANIPUR
January 19, 2022
JOHN HAUZEL Vs. STATE OF MANIPUR
October 11, 2022
KAMEI KHAMPU Vs. STATE OF MANIPUR
October 11, 2022
KAMEI PEIKHOLLU Vs. STATE OF MANIPUR
April 12, 2022
KANGABAM TOMBA DEVI Vs. PRINCIPAL ACCOUNTANT GENERAL
July 13, 2022
KARMA BHUTIA Vs. UNION OF INDIA
October 10, 2022
KEISHAM DILIPKUMAR SINGH Vs. STATE OF MANIPUR
June 8, 2022
KEISUNGPOU T. PANMEI Vs. STATE OF MANIPUR
June 14, 2022
KH. BRAJAKUMAR SINGH Vs. STATE OF MANIPUR
September 1, 2022
KH. CHAOBA SINGH Vs. STATE OF MANIPUR
June 14, 2022
KHAIDEM KULLABIDHU SINGH Vs. UNION OF INDIA
April 7, 2022
KHAIDEM NARENDRAJIT SINGH Vs. STATE OF MANIPUR
October 10, 2022
KHANGEMBAM LOKEN SINGH Vs. STATE OF MANIPUR
June 16, 2022
KHOIROM PRASANTA MEETEI Vs. UNION OF INDIA
September 8, 2022
KHOISNAM KUBER SINGH Vs. STATE OF MANIPUR
May 6, 2022
KHUMANTHEM NAGOR SINGH Vs. STATE OF MANIPUR
July 21, 2022
KHUMLO ABI ANAL Vs. NATIONAL INVESTIGATION AGENCY
March 7, 2022
KHUNDONGBAM JOYCHANDRA MEITEI Vs. OFFICER-IN-CHARGE, WOMEN POLICE STATION
October 10, 2022
KHURAIJAM GAMBHIR SINGH Vs. MOIRANGTHEM NINGOL KHUNDRAKPAM ONGBI LOIDANG DEVI
May 5, 2022
KHWAIRAKPAM LOKEN SINGH Vs. RAJKUMAR IMO SINGH
January 31, 2022
KIYAM SADANANDA SINGH Vs. UNION OF INDIA
August 9, 2022
KOMBIREI HOUSING CO-OPERATIVE SOCIETY LTD. Vs. STATE OF MANIPUR
September 23, 2022
KONJENGBAM NILLAKOMOL SINGH Vs. STATE OF MANIPUR
April 27, 2022
KSH. KENNEDY SINGH Vs. STATE OF MANIPUR REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF MANIPUR
April 8, 2022
KSHETRIMAYUM LIKLAISANA SINGH Vs. STATE OF MANIPUR
July 13, 2022
KUHELIKA GUHA Vs. UNION OF INDIA
February 7, 2022
L. NIRMALA SINGH Vs. UNION OF INDIA
May 24, 2022
LAISHRAM BADAL KUMAR SINGH Vs. STATE OF MANIPUR
October 11, 2022
LAISHRAM BIJOYCHANDRA SINGH Vs. GENERAL MANAGER, PERSONNEL DEPARTMENT (PENSION)
July 27, 2022
LAISHRAM ONGBI MANDAKINI DEVI Vs. HIJAM OPENJIT SINGH
July 29, 2022
LAISHRAM PRIYOKUMAR SINGH Vs. STATE OF MANIPUR
February 1, 2022
LAISHRAM RADHAKISHORE SINGH Vs. STATE OF MANIPUR
August 11, 2022
LAISHRAM ROMESH SINGH Vs. MANIPUR PUBLIC SERVICE COMMISSION
July 13, 2022
LAISHRAM SURESH Vs. STATE OF MANIPUR
May 24, 2022
LAITONJAM NABADWIP SINGH Vs. STATE OF MANIPUR
June 7, 2022
LALIT KISHORE Vs. UNION OF INDIA
October 18, 2022
LALLUKHUM FIMATE Vs. CBI, ACB-IMPHAL BRANCH
October 10, 2022
LALLUKHUM FIMATE Vs. CHALTONLIEN AMO
March 30, 2022
LALMUNLEN SERTO Vs. STATE OF MANIPUR
February 18, 2022
LALREMKIMA Vs. STATE OF MANIPUR
May 23, 2022
LAMKHOMANG KIPGEN Vs. LANLIMLUNG
November 8, 2022
LAMTHIANMANG VAIPHEI Vs. STATE OF MANIPUR
October 7, 2022
LANGPOKLAKPAM KAMAL SINGH Vs. STATE OF MANIPUR
September 20, 2022
LEISHANGTHEM NINGOL IBECHOUBI DEVI Vs. LEISANGTHEM IBOMCHA
August 16, 2022
LONGJAM BIJOY SINGH Vs. KEISHAM IRABOT SINGH
February 4, 2022
LONGJAM BIJOY SINGH Vs. SHRIMATI LONGJAM (O) THOIBI DEVI
February 4, 2022
MAIBAM SARAT SINGH Vs. LANGPOKLAKPAM JAYANTAKUMAR SINGH
February 8, 2022
MAIBAM SURANJOY SINGH Vs. CHIEF INFORMATION COMMISSIONER
April 6, 2022
MALEMNGANBA ANGOMJAMBAM Vs. STATE OF MANIPUR
November 16, 2022
MANGLIEN GANGTE Vs. STATE OF MANIPUR
May 10, 2022
MANGLINHAO ZOU Vs. NARCOTIC CONTROL OF BUREAU
January 18, 2022
MANGSATABAM INGO SINGH Vs. UNION OF INDIA
October 11, 2022
MANIPUR PUBLIC SERVICE COMMISSION Vs. MANIPUR INFORMATION COMMISSION
June 16, 2022
MANIPUR TECHNICAL UNIVERSITY Vs. MUTUM SHAYMKESHO SINGH
September 15, 2022
MARK THANGMANG HAOKIP Vs. STATE OF MANIPUR
November 2, 2022
MAYANGLAMBAM PRABHA DEVI Vs. STATE OF MANIPUR
November 2, 2022
MAYANGLAMBAM RAMESHWAR SINGH Vs. YENGKHOM SURCHANDRA SINGH
June 6, 2022
MAYENGBAM SANAHAL MEETEI Vs. STATE OF MANIPUR
November 2, 2022
MAYENGBAM SHYAMANAND Vs. ALEMLA IMTI LONGKUMAR
June 14, 2022
MD. AYUB Vs. UNION OF INDIA
July 28, 2022
MD. HASSAN Vs. OFFICER-IN -CHARGE, WOMEN POLICE STATION
June 13, 2022
MD. IQBAL HUSSAIN Vs. HIGH COURT OF MANIPUR
March 24, 2022
MD. NASIRUDDIN KHAN Vs. STATE OF MANIPUR
November 2, 2022
MD. SALATUR RAHMAN Vs. STATE OF MANIPUR
September 7, 2022
MD. TAMIJUR RAHAMAN Vs. OFFICER-IN-CHARGE, LILONG POLICE STATION
August 5, 2022
MD. YAKUP ALI Vs. MD. ABDUL RAJAK
March 2, 2022
MICHAEL ZIMIK Vs. NGATHINKHUI SHINGNAISUI
May 17, 2022
MOIRANGTHEM ABUNGTHOI SINGH Vs. STATE OF MANIPUR
August 9, 2022
MOIRANGTHEM MEGHACHANDRA MEETEI Vs. REGIONAL INSTITUTE OF MEDICAL SCIENCES
May 5, 2022
MOIRANGTHEM RISHIKANTA MEITEI Vs. STATE OF MANIPUR
February 21, 2022
MOIRANGTHEM SUSHIL SINGH Vs. STATE OF MANIPUR
August 18, 2022
MUFTI ALSAM KHAN Vs. STATE OF MANIPUR
January 18, 2022
MUNGTUNG LEITHIL CHARANGA Vs. OFFICER-IN-CHARGE, CITY POLICE STATION
November 2, 2022
MUNNA KUMAR SINGH Vs. UNION OF INDIA
August 17, 2022
MUTUM DINAMANI Vs. STATE OF MANIPUR
June 7, 2022
N. APABI SINGH Vs. STATE OF MANIPUR
July 18, 2022
N. RANJIT SINGH Vs. STATE OF MANIPUR
July 27, 2022
N. ROMESH SINGH Vs. OFFICER IN-CHARGE NAMBOL POLICE STATION
July 12, 2022
N. SADANANDA SINGH Vs. STATE OF MANIPUR
June 6, 2022
N. SOMORJIT SINGH Vs. UNION OF INDIA
July 19, 2022
NAMEIRAKPAM INAOTOMBI SINGH Vs. LOUREMBAM BASANTA SINGH
April 19, 2022
NAMEIRAKPAM NODIACHAND SINGH Vs. STATE OF MANIPUR
February 8, 2022
NAOREM NENA DEVI Vs. STATE OF MANIPUR
June 16, 2022
NAOREM NEPOLIAN MEITEI Vs. UNION OF INDIA
May 4, 2022
NAOREM SARATCHANDRA SINGH Vs. MANIPUR PUBLIC SERVICE COMMISSION
August 23, 2022
NAOSHEKPAM RABI SINGH Vs. STATE OF MANIPUR
January 31, 2022
NELOJIT MAYENGBAM Vs. MANIPUR PUBLIC SERVICE COMMISSION
May 2, 2022
NEW INDIA ASSURANCE CO. LTD Vs. PUNI MAO
July 12, 2022
NG. RANDHIR Vs. UNION OF INDIA
July 7, 2022
NGANGBAM BIJAYANI DEVI Vs. UNION OF INDIA
June 7, 2022
NGANGBAM PREMJIT SINGH Vs. STATE OF MANIPUR
November 3, 2022
NGANGOM SOMORENDRO SINGH Vs. OFFICER-IN-CHARGE, MOREH POLICE STATION
October 19, 2022
NGATHEM SUDHIR SINGH Vs. STATE OF MANIPUR
May 11, 2022
NGATHEM SUDHIR SINGH Vs. STATE OF MANIPUR
April 11, 2022
NGULZATHANG NEIHSIAL Vs. STATE OF MANIPUR
May 11, 2022
NINGOMBAM PUINABATI DEVI Vs. THONGRAM ONGBI PREMESHWORI DEVI
October 10, 2022
NINGOMBAM SHITALJIT SINGH Vs. STATE OF MANIPUR
November 14, 2022
NONGMAITHEM MEMCHA DEVI Vs. STATE OF MANIPUR
September 19, 2022
OFFICE OF THE LOKAYUKTA MANIPUR Vs. THOKCHOM KAMINIMOHON SINGH
April 18, 2022
OFFICE OF THE LOKAYUKTA MANIPUR Vs. THOKCHOM KAMINIMOHON SINGH
May 30, 2022
OINAM CHAOBA SINGH Vs. STATE OF MANIPUR
September 5, 2022
OINAM LUKHOI SINGH Vs. STATE OF MANIPUR
February 22, 2022
OINAM MANISANA SINGH Vs. STATE OF MANIPUR
February 7, 2022
OINAM MUHINDRO SINGH Vs. STATE OF MANIPUR
May 24, 2022
OINAM SANATOMBA SINGH Vs. OFFICER-IN-CHARGE, WOMEN POLICE STATION
August 17, 2022
OM DUTTA SHARMA Vs. UNION OF INDIA
January 19, 2022
PHURITSABAM MUKHRA DEVI Vs. OFFICER-IN-CHARGE, SEKMAI POLICE STATION
May 2, 2022
PIPA YAIMA DANGSHAWA MARING Vs. STATE OF MANIPUR
June 3, 2022
POTSANGBAM VICTORIA DEVI Vs. UNION OF INDIA
September 6, 2022
PRABIN MONGJAM Vs. STATE OF MANIPUR
July 20, 2022
R.K. DINESH Vs. STATE OF MANIPUR
January 18, 2022
R.K. RANJAN SINGH Vs. MANIPUR UNIVERSITY
April 12, 2022
RAJKUMAR KISHOR Vs. MANIPUR UNIVERSITY THROUGH ITS VICE-CHANCELLOR
May 24, 2022
RAJKUMAR SURENDRA SINGH Vs. STATE OF MANIPUR
May 24, 2022
REKIBUDDIN AHAMED Vs. STATE OF MANIPUR
May 18, 2022
ROMI KUMAR Vs. UNION OF INDIA
September 14, 2022
S. KAMGINPAO VAIPHEI Vs. UNION OF INDIA
September 6, 2022
S. SOMOKANTA Vs. UNION OF INDIA
July 19, 2022
S.J. NEETHI RAJAN Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
June 6, 2022
SAGOLSHEM ROCKY SINGH Vs. STATE OF MANIPUR
June 13, 2022
SAJISH KHAN Vs. STATE OF MANIPUR
November 14, 2022
SANDAM BHOGEN MEETEI Vs. STATE OF MANIPUR
August 23, 2022
SARANGTHEM ARUNJIT SINGH Vs. STATE OF MANIPUR
May 26, 2022
SARUNGBAM NIMAI SINGH Vs. STATE OF MANIPUR
October 10, 2022
SERAM OLISH SINGH Vs. OFFICER-IN-CHARGE, CB POLICE STATION
November 14, 2022
SINAM KALPANA DEVI Vs. STATE OF MANIPUR
February 24, 2022
SINGUL LARSON ANAL Vs. STATE OF MANIPUR
July 7, 2022
SOIBAM REYNOLD MEETEI Vs. OFFICER-IN-CHARGE, POROMPAT POLICE STATION
November 14, 2022
SOITINKHUP VAIPHEI Vs. STATE OF MANIPUR
August 10, 2022
SOROKHAIBAM (N) JAMUNA DEVI Vs. OFFICER-IN-CHARGE CITY POLICE STATION
April 5, 2022
SOROKHAIBHAM SWARUPARANI DEVI Vs. ASHEM KUMARJIT SINGH
May 5, 2022
SOUGAIJAM NINGOL HUIDROM ONGBI BINITA DEVI Vs. LAISHRAM MANIHAR SINGH
November 23, 2022
SOUGAIJAM ROBINDRO SINGH Vs. STATE OF MANIPUR
November 16, 2022
STATE OF MANIPUR Vs. BABY KHUSHI KUMARI
November 3, 2022
STATE OF MANIPUR Vs. TERESA @ NENGBOI
May 4, 2022
STATE OF MANIPUR Vs. LOURIYAM SANAHANBI DEVI
May 13, 2022
STATE OF MANIPUR Vs. MAIPHAI HONGCHUI
April 18, 2022
STATE OF MANIPUR Vs. YAIKHOM JOYKUMAR SINGH
April 18, 2022
STATE OF MANIPUR Vs. BABY TINCHONGHOI MATE
October 20, 2022
STATE OF MANIPUR Vs. MUFTI ASLAM KHAN
January 18, 2022
STATE OF MANIPUR Vs. MD. YAHIYA KHAN
March 11, 2022
STATE OF MANIPUR Vs. MAITHEM DEBEN SINGH
March 16, 2022
STATE OF MANIPUR Vs. RANJANA MANOHERMAYUM
March 29, 2022
SUCHITRA WANGKHEM Vs. UNION OF INDIA
May 23, 2022
SUJATA SELEIBAM Vs. UNION OF INDIA
September 14, 2022
T. BINA DEVI Vs. STATE OF MANIPUR
October 18, 2022
TAYENJAM BIJU SINGH Vs. STATE OF MANIPUR
May 17, 2022
THANGJAM BIJANANDA SINGH Vs. STATE OF MANIPUR
November 29, 2022
THANGJAM DHANESHWOR SINGH Vs. STATE OF MANIPUR
April 7, 2022
THANGJAM PREMAVANI CHANU Vs. BHARAT PETROLEUM CORPORATION LIMITED
August 23, 2022
THANGLEMSANG KHONGSAI Vs. UNION OF INDIA
May 26, 2022
THANGMINLUN ZOU Vs. STATE OF MANIPUR
August 3, 2022
THEMERIMUNG ZIMIK Vs. STATE OF MANIPUR
July 5, 2022
THOKCHOM JITENDRO SINGH Vs. STATE OF MANIPUR
October 19, 2022
THOKCHOM KAMINIMOHAN SINGH Vs. SUPERINTENDENT OF POLICE, KAKCHING DISTRICT, MANIPUR
September 28, 2022
THOKCHOM SURAJ SINGH Vs. OFFICER-IN-CHARGE, LAMPHEL POLICE STATION
May 24, 2022
THOUDAM GHANASHYAM SINGH Vs. THOUDAM SUNIL SINGH
April 19, 2022
THOUNAOJAM PRIYORANJAN Vs. STATE OF MANIPUR
June 8, 2022
THUMLIP TININGPHAM MONSANG Vs. SHARDA MAIBAM
May 6, 2022
TUNGKKHAN MUNG ZOU Vs. STATE OF MANIPUR
August 3, 2022
VEIJALHING Vs. STATE OF MANIPUR
June 3, 2022
VINAY KUMAR SINGH Vs. UNION OF INDIA
August 8, 2022
WAIKHOM ABUNGOTON SINGH Vs. STATE OF MANIPUR
March 3, 2022
WAIKHOM JITEN SINGH Vs. TH. SABANAM DEVI
February 7, 2022
WANGKHEI DOLAITHABA CHINGU KHUBAM Vs. AHANTHEM SUNITA DEVI
August 17, 2022
YANGLEM HEROJIT SINGH Vs. STATE OF MANIPUR
July 11, 2022
YUMNAM RANJIT SINGH Vs. STATE OF MANIPUR
August 17, 2022
YUMNAM SURJIT KUMAR SINGH Vs. OFFICER-IN-CHARGE, WOMEN POLICE STATION, IMPHAL WEST
October 10, 2022
YUMNAM SWAMY SINGH Vs. STATE OF MANIPUR
April 12, 2022
ZENEETA LAISHRAM Vs. STATE OF MANIPUR
June 15, 2022