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Case Index
Title
Date
KARNAM ANNAPURNA Vs. COLLECTOR, GAJAPATI
October 10, 2022
A. BHIMA RAO Vs. STATE OF ODISHA
June 2, 2022
A.K. DAS ASSOCIATES LIMITED Vs. ODISHA POWER TRANSMISSION CORPORATION LIMITED
December 2, 2022
ABANTI RATH Vs. STATE OF ODISHA
December 12, 2022
ABHAY MISHRA Vs. STATE OF ODISHA
October 28, 2022
ABHAY TRADING PVT. LTD. Vs. NATIONAL ALUMINIUM COMPANY LTD
September 30, 2022
ABHAYA TRANSFORMERS AND SWITHCHGEARS Vs. STATE OF ODISHA
July 5, 2022
ABHI Vs. STATE OF ORISSA
January 24, 2022
ABHIJIT GUHA Vs. MADHURI RANJAN SAHU
October 27, 2022
ABHILASH MOHAKUD Vs. STATE OF ODISHA
February 17, 2022
ABHIMANYU JENA Vs. STATE OF ODISHA
October 19, 2022
ABHIMANYU MANDAL Vs. STATE OF ODISHA
July 19, 2022
ABHIMANYU PATTNAIK Vs. STATE OF ODISHA
September 30, 2022
ABHISEKH PASWAN Vs. STATE OF ORISSA
January 24, 2022
ABINASH KHEMKA Vs. COMMISSIONER FOR EMPLOYEES COMPENSATION CUM ASST. LABOUR COMMISSIONER
August 22, 2022
ABINASH MALLICK Vs. STATE OF ODISHA
October 21, 2022
ABU SALEM NAG Vs. STATE OF ORISSA
January 24, 2022
ACC LTD Vs. SUBRAT RANJAN DASH
September 14, 2022
ACHUTANANDA ROUT Vs. TAHASILDAR
September 7, 2022
ACT INFRAPORT LIMITED Vs. UNION OF INDIA
November 1, 2022
ADARSHA NOBLE CORPORATION LIMITED Vs. INDIAN OIL CORPORATION LIMITED
April 25, 2022
ADARSHA NOBLE CORPORATION LIMITED Vs. INDIAN OIL CORPORATION LIMITED
May 5, 2022
AFFINIQUE TECH Vs. MAITHAN ISPAT LIMITED (MESCO UNIT-2)
January 28, 2022
AHALYA DEI Vs. STATE OF ODISHA
October 19, 2022
AITA PODIAMI Vs. STATE OF ORISSA
March 8, 2022
AJAJ AHAMAD Vs. STATE OF ODISHA
April 4, 2022
AJAY AGRAWAL Vs. STATE OF ODISHA
August 4, 2022
AJAY GUPTA Vs. STATE OF ORISSA
September 27, 2022
AJAY KUMAR SAHOO Vs. STATE OF ORISSA
February 28, 2022
AJAY WILLIAM NAWRANGI Vs. STATE OF ODISHA
December 1, 2022
AJAYA KUMAR MOHAPATRA Vs. STATE OF ODISHA
July 21, 2022
AJAYA KUMAR PANDA Vs. STATE OF ORISSA
January 21, 2022
AJAYA KUMAR SAHOO Vs. STATE OF ODISHA
January 31, 2022
AJHAR Vs. STATE OF ORISSA
January 18, 2022
AJIT KUMAR MOHAPATRA Vs. STATE OF ODISHA
August 24, 2022
AJIT KUMAR NAYAK Vs. STATE OF ORISSA
January 25, 2022
AJODHYA DALAI Vs. STATE OF ORISSA
May 11, 2022
AKASH KUMAR PATHAK Vs. STATE OF ODISHA
February 16, 2022
AKASH MEHER Vs. STATE OF ORISSA
January 12, 2022
AKASH SENAPATI Vs. STATE OF ORISSA
October 19, 2022
AKHTAR MAHAMMED Vs. STATE OF ODISHA
November 17, 2022
AKLIMA BIBI Vs. STATE OF ORISSA
January 24, 2022
AKRURA BAG Vs. STATE OF ORISSA
September 7, 2022
AKSHAY KUMAR NAYAK Vs. STATE OF ODISHA
March 17, 2022
AKSHAY OJHA Vs. STATE OF ORISSA
January 20, 2022
AKSHAYA KUMAR MOHANTY Vs. PRAMOD KUMAR PADHIARY
March 25, 2022
AKSHYA KUMAR NAYAK Vs. STATE OF ORISSA
August 4, 2022
ALAKA BINAMRATA Vs. BHAGABAN SINGH
August 23, 2022
ALEKH NAYAK Vs. UNION OF INDIA
September 8, 2022
ALL ODISHA STATE BANK OFFICERS HOUSING CO OPERATIVE SOCIETY LTD Vs. MANI TIRUMALA PROJECTS PVT. LTD
March 15, 2022
ALOK KUMAR PRADHAN Vs. STATE OF ORISSA
December 7, 2022
AMAR KUMAR BEHERA Vs. STATE OF ODISHA
February 25, 2022
AMARPREET SINGH DHANJAL Vs. STATE OF ORISSA
February 23, 2022
AMBUJA SATPATHY Vs. STATE OF ODISHA
October 11, 2022
AMINA JENA Vs. STATE OF ODISHA
October 28, 2022
AMIT @ GULLU @ AMITAV KUMAR Vs. STATE OF ODISHA
August 23, 2022
AMIT KUMAR AGARWAL Vs. STATE OF ODISHA
January 11, 2022
AMIT PRADHAN Vs. STATE OF ODISHA
March 23, 2022
AMIT SHARMA Vs. STATE OF ODISHA
April 22, 2022
AMITAV TRIPATHY Vs. ORISSA HIGH COURT
May 11, 2022
AMITAV TRIPATHY Vs. ORISSA HIGH COURT
May 18, 2022
AMRIT DAS Vs. STATE OF ORISSA
October 10, 2022
AMRIT PRITAM BISWAL Vs. STATE OF ODISHA
February 22, 2022
ANADI NAYAK Vs. STATE OF ORISSA
January 19, 2022
ANAND Vs. STATE OF ORISSA
January 20, 2022
ANANDA KUMAR AGARWAL Vs. RAJABALA AGARWAL
February 25, 2022
ANANDA MOHAPATRA Vs. STATE OF ODISHA
February 11, 2022
ANANTA CHARAN SAHOO Vs. LAND ACQUISITION OFFICER CUMCOMPETENT AUTHORITY
July 13, 2022
ANANTHA CHARAN DAS Vs. STATE OF ODISHA
February 9, 2022
ANIL BENIA Vs. STATE OF ODISHA
November 1, 2022
ANIL KUMAR SINGH Vs. STATE (GOVERNMENT OF INDIA)
December 9, 2022
ANIL MAKAR Vs. STATE OF ODISHA
September 13, 2022
ANIL RAJ TULI Vs. INCOME TAX OFFICER
November 3, 2022
ANIL SHARMA Vs. STATE OF ODISHA
July 15, 2022
ANIRUDHA MAJHI Vs. STATE OF ODISHA
June 20, 2022
ANJARI ROUT Vs. STATE OF ORISSA
May 4, 2022
ANNAPURNA BAG Vs. MOTIRAM SAHU
January 21, 2022
ANSHUMAN PRADHAN Vs. LULIPTA BEURA
June 22, 2022
ANUJA JENA Vs. CHAIRMAN
September 12, 2022
ANUP KUMAR SHARMA Vs. STATE OF ODISHA
December 7, 2022
ANUPAMA MOHANTY Vs. REGIONAL MANAGER
November 24, 2022
ANUSUYA MISHRA Vs. CHANDRAKANTA BEURA
June 17, 2022
ANUSUYA NANDA Vs. SANJAY JAJODIA
June 17, 2022
ARABINDA MAHAKUL Vs. STATE OF ODISHA
March 17, 2022
ARATI MALLIK Vs. STATE OF ODISHA
April 26, 2022
ARATI PARAMANIK Vs. STATE OF ODISHA
November 18, 2022
ARATI PATRA Vs. STATE OF ORISSA
February 28, 2022
ARCHANA MOHANTY Vs. STATE OF ODISHA
January 10, 2022
ARDHENDU KUMAR DAS Vs. STATE OF ODISHA
August 26, 2022
ARJUN CHARAN DASH Vs. STATE OF ODISHA
September 19, 2022
ARJUN JAYAPURIA Vs. STATE OF ODISHA
September 24, 2022
ARJUNA BEHERA Vs. JEMAMANI BEHERA
April 29, 2022
ARPAN SINHA Vs. STATE OF ODISHA
November 9, 2022
ARUN KUMAR BEHERA Vs. STATE OF ODISHA
January 18, 2022
ARUN KUMAR MISHRA Vs. RABINARAYAN SAHOO
May 4, 2022
ARUN KUMAR SHASANI Vs. STATE OF ODISHA
May 5, 2022
ARUN STEEL INDUSTRIES PVT. LTD. Vs. STATE OF ODISHA
December 8, 2022
ARUNDHATI MOHANTY Vs. STATE OF ODISHA
November 25, 2022
ARUNDHATI PATTANAYAK Vs. DEEPAK KUMAR MOHANTY
June 22, 2022
ASHA HANS Vs. STATE OF ODISHA
April 6, 2022
ASHIS KERKETTA Vs. STATE OF ODISHA
September 5, 2022
ASHIS KUMAR NAYAK Vs. RESERVE BANK OF INDIA
November 21, 2022
ASHIS RANJAN MOHANTY Vs. STATE OF ODISHA
January 31, 2022
ASHISH KUMAR Vs. UNION OF INDIA
November 25, 2022
ASHISH PADHY Vs. STATE OF ODISHA
November 1, 2022
ASHISH THAKAR Vs. NATIONAL COMMISSION FOR SCHEDULED TRIBES
April 18, 2022
ASHOK KUMAR AGARWALA Vs. REGISTRAR GENERAL OF ORISSA
January 19, 2022
ASHOK KUMAR DAS Vs. SAMANTHAPUDI SIVARAMA RAJU
November 3, 2022
ASHOK KUMAR DAT Vs. STATE OF ODISHA
April 5, 2022
ASHOK KUMAR GEDI Vs. JYOTRIMAYEE BEHERA
August 25, 2022
ASHOK KUMAR MAHAKUD Vs. STATE OF ODISHA
September 7, 2022
ASHOK KUMAR MARTHA Vs. COMMISSIONER OF INCOME TAX, BHUBANESWAR
February 7, 2022
ASHOK KUMAR MITRA Vs. KAILASH CHANDRA BEHERA
March 14, 2022
ASHOK KUMAR PRUSTY Vs. AUTHORISED OFFICER CUM CHIEF MANAGER, PUNJAB NATIONAL BANK, CIRCLE OFFICE, BHUBANESWAR
March 23, 2022
ASHOK KUMAR SHAW Vs. PRINCIPAL CHIEF COMMISSIONER
March 31, 2022
ASHOK KUMAR TRIPATHY Vs. TOYOTA FINANCIAL SERVICES INDIA LTD
September 14, 2022
ASHOKA INDUSTRIES LTD Vs. HARIBANDHU DAS
May 6, 2022
ASHRIBAD PATTNAIK Vs. UNION OF INDIA
March 10, 2022
ASIT KUMAR JENAMANI Vs. STATE OF ODISHA
April 20, 2022
ASIT KUMAR NAYAK Vs. STATE OF ODISHA
November 18, 2022
ASOK Vs. REPUBLIC OF INDIA
October 26, 2022
ASSISTANT COMMISSIONER Vs. PADMALOCHAN MOHANTY
March 11, 2022
ASUTOSH AMRIT PATNAIK Vs. STATE OF ORISSA
March 23, 2022
ASWINEE KUMAR RAJ Vs. STATE OF ORISSA
June 22, 2022
ATMAPRAKASH Vs. STATE OF ODISHA
April 22, 2022
AURO FLOUR MILLS PVT. LTD Vs. STATE OF ORISSA
December 6, 2022
AUTHORIZED OFFICER, URBAN CO OPERATIVE BANK LTD. Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES
December 7, 2022
AUTHORIZED SIGNATORY Vs. SURENDRA DAS
September 13, 2022
B. K. FOOD PRODUCTS PVT. LTD Vs. STATE OF ORISSA
April 4, 2022
B. SRINU Vs. STATE OF ODISHA
September 20, 2022
B.B. KAR, CONTRACTOR ESTABLISHMENT Vs. PANCHANAN PRADHAN
July 29, 2022
B.SEKAM Vs. STATE OF ODISHA
August 10, 2022
BABAJI JENA Vs. STATE OF ORISSA
February 28, 2022
BABAJI MOHURI Vs. STATE OF ORISSA
January 21, 2022
BABITA SATPATHY Vs. SITANSHU KUMAR DASH
August 3, 2022
BABU Vs. STATE OF ORISSA
January 20, 2022
BABU Vs. STATE OF ODISHA
February 22, 2022
BABUA Vs. STATE OF ORISSA
February 28, 2022
BABULAL SAHU Vs. STATE OF ODISHA
January 4, 2022
BABULI Vs. STATE OF ODISHA
November 25, 2022
BABULI DAS Vs. STATE OF ODISHA
October 14, 2022
BABULI KUMAR SISHU Vs. CHIEF MANAGER, UCO BANK, BRAJARAJNAGAR BRANCH
September 29, 2022
BABURAM MAJHI Vs. STATE OF ODISHA
June 20, 2022
BACHANA KUMARI DEI Vs. STATE OF ORISSA
March 25, 2022
BACHASPATI DAS Vs. STATE OF ORISSA
April 13, 2022
BADRI NARAYAN ROUTRAY Vs. STATE OF ODISHA
July 27, 2022
BADRINARAYAN RATH Vs. STATE OF ODISHA
August 12, 2022
BAHAN KHATEI Vs. STATE OF ODISHA
March 31, 2022
BAI Vs. STATE OF ORISSA
January 24, 2022
BAIDHAR MAHALIK Vs. STATE OF ODISHA
April 4, 2022
BAIJANTI MALIK Vs. STATE OF ODISHA
November 2, 2022
BAIKUNTHA BEHERA Vs. STATE OF ORISSA
October 19, 2022
BAISAKHU SETHY Vs. STATE OF ODISHA
May 18, 2022
BAISHNABA PADHAN Vs. STATE OF ODISHA
October 28, 2022
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SAMITA MAHARANA
June 20, 2022
BAJAJ ELECTRICALS LIMITED Vs. MICRO SMALL AND ENTERPRISERS FACILITATION
January 5, 2022
BAJAJ FINANCE LTD Vs. M/S. ALI AGENCY
January 10, 2022
BALASORE Vs. XXXX
December 7, 2022
BALKU ORAM Vs. STATE OF ODISHA
September 29, 2022
BAMAN CHARAN MUNDA Vs. STATE OF ORISSA
August 16, 2022
BANA Vs. STATE OF ORISSA
July 11, 2022
BANA Vs. STATE OF ODISHA
March 15, 2022
BANA BIHARI ROUT Vs. ORISSA HIGH COURT
June 30, 2022
BANAWARI BURMA Vs. UNION OF INDIA
November 3, 2022
BANDAN KUMAR MAHAPATRA Vs. SRI BIJAN KUMAR MAHAPATRA
August 22, 2022
BANITA ROUT Vs. NABAGHANA SWAIN
October 11, 2022
BANSIDHAR NISHANK Vs. COMMISSIONER, CONSOLIDATION, BHUBANESWAR
October 13, 2022
BANSIDHARA NAYAK Vs. STATE OF ODISHA
August 17, 2022
BAPINI PATRA Vs. STATE OF ODISHA
March 15, 2022
BARUNA GOUDA Vs. STATE OF ODISHA
March 17, 2022
BASANTA BEHERA Vs. STATE OF ODISHA
February 22, 2022
BASANTA KUMAR JENA Vs. STATE OF ODISHA
February 8, 2022
BASANTA KUMAR SAHOO Vs. ODISHA FOREST DEPARTMENT CORPORATION LTD.
April 20, 2022
BASANTA KUMAR SAHOO Vs. STATE OF ODISHA
May 27, 2022
BASANTI KALASA Vs. STATE OF ORISSA
April 4, 2022
BASANTI SWAIN Vs. COLLECTOR, CUTTACK
September 9, 2022
BASET MAJHI Vs. STATE OF ODISHA
May 6, 2022
BASUDEV SETHI Vs. STATE OF ORISSA
August 12, 2022
BASUDEV SOREN Vs. STATE OF ODISHA
March 23, 2022
BATAKRUSHNA SAHOO Vs. COMMISSIONER, CONSOLIDATION, ODISHA, BHUBANESWAR
July 25, 2022
BBTA RCPL (JV) Vs. STATE OF ODISHA
January 4, 2022
BENADIKTA DIGAL Vs. STATE OF ODISHA
September 27, 2022
BENU ROUT Vs. STATE OF ODISHA
October 28, 2022
BENZFAB TECHNOLOGIES PVT. LTD Vs. MANAGING DIRECTOR, JINDAL STEEL & POWER LIMITED
January 21, 2022
BHABAGRAHI NAYAK Vs. STATE OF ODISHA
December 7, 2022
BHABANI PANDEY Vs. STATE OF ODISHA
November 4, 2022
BHABANI PRASAD MAJHI Vs. STATE OF ODISHA
July 21, 2022
BHABANI SHANKAR CHOUDHURY Vs. STATE OF ODISHA
June 20, 2022
BHADRA PRODUCTS Vs. INDIAN FARMERS FERTILIZER CO- OPERATIVE LIMITED
October 13, 2022
BHADRA PRODUCTS Vs. INDIAN FARMERS FERTILIZER COOPERATIVE LTD
September 28, 2022
BHAGABAN MUNDA Vs. STATE OF ODISHA
February 11, 2022
BHAGABAN PUJAPANDA Vs. STATE OF ODISHA
April 22, 2022
BHAGAWAN BAG Vs. STATE OF ODISHA
July 29, 2022
BHAGIRATHI MISHRA Vs. STATE OF ORISSA
August 1, 2022
BHAGIRATHI NAYAK Vs. ODISHA STATE CIVIL SUPPLY CORPORATION LTD
September 28, 2022
BHAGIRATHI SABAR Vs. STATE OF ODISHA
October 28, 2022
BHAGYADHAR DASH Vs. PKP BUILDCON PVT. LTD
June 24, 2022
BHAGYALATA PANDA Vs. STATE OF ODISHA
March 22, 2022
BHAIJI AIR COOLER WORKS Vs. G.M., D.I.C.
February 15, 2022
BHAJAMAN SAHU Vs. STATE OF ORISSA
April 12, 2022
BHAKTA CHARAN DANGA Vs. STATE OF ODISHA
February 17, 2022
BHAKTARANJAN NAYAK Vs. AUTHORIZED OFFICER CUM CHIEF MANAGER
November 29, 2022
BHANUPRAVA GARNAIK Vs. STATE OF ODISHA
December 2, 2022
BHARAT CHANDRA ROUL Vs. STATE OF ODISHA
September 26, 2022
BHARAT SANCHAR NIGAM LTD Vs. D.D. CHAMPATI RAY
March 15, 2022
BHARAT SANTA Vs. STATE OF ODISHA
September 19, 2022
BHIKARI CHARAN BARAL Vs. BALAMUKUNDA SWAIN
March 8, 2022
BHIMA DASH Vs. STATE OF ODISHA
July 29, 2022
BHIMA KHILO Vs. STATE OF ODISHA
October 27, 2022
BHUBAN BEHERA Vs. STATE OF ORISSA
January 12, 2022
BHUBAN MOHAN BEHERA Vs. STATE OF ODISHA
May 31, 2022
BHUBANESWAR NAIK Vs. SHRIMATI PATEL
June 7, 2022
BHULA Vs. STATE OF ODISHA
September 5, 2022
BHUYAN Vs. STATE OF ORISSA
February 28, 2022
BHUYAN ENGINEERING Vs. STATE OF ODISHA
November 24, 2022
BIBEKANANDA DASH Vs. STATE OF ODISHA
May 12, 2022
BIBHA SAHA Vs. STATE OF ODISHA
November 10, 2022
BIBHA TANDI Vs. STATE OF ODISHA
May 12, 2022
BIBHUTI DIGAL Vs. STATE OF ODISHA
May 5, 2022
BICHI @ BICHITRANANDA @ BICHITRA SWAIN Vs. STATE OF ORISSA
January 19, 2022
BICHITRA DHALA Vs. MANAGER OF UCO BANK, BARABATI BRANCH
April 26, 2022
BIDYUT PRAVA AGASTI Vs. BATAKRUSHNA DASH
June 20, 2022
BIGHNORAJ MOHAPATRO Vs. STATE OF ORISSA
December 1, 2022
BIGNESHRAJ PATASANI Vs. BHARAT PETROLEUM CORPORATION LTD.
July 25, 2022
BIHARI CHARAN PARIDA Vs. STATE OF ORISSA
July 18, 2022
BIJAY KUMAR PANDA Vs. STATE OF ODISHA
August 23, 2022
BIJAY KUMAR SAHOO Vs. STATE OF ORISSA
March 25, 2022
BIJAY KUMAR SWAIN Vs. BISWESWAR MAHANTY
February 1, 2022
BIJAYA DAS Vs. STATE OF ODISHA
February 2, 2022
BIJAYA KUMAR ACHARYA Vs. UTKAL UNIVERSITY
July 21, 2022
BIJAYA KUMAR SETHY Vs. STATE OF ODISHA
January 11, 2022
BIJAYA MANJARI SATPATHY Vs. STATE OF ORISSA
December 1, 2022
BIJAYALAXMI DASH Vs. STATE OF ODISHA
March 25, 2022
BIJAYINI CHARITABLE HOMEOPATHIC DISPENSARY Vs. STATE OF ODISHA
April 7, 2022
BIJENDRA KUMAR KUKHI Vs. STATE OF ODISHA
October 28, 2022
BIJI BIJAY KUMAR PRADHAN Vs. STATE OF ODISHA
March 15, 2022
BIKASH CHANDRA DAS Vs. COLLECTOR CUM DM, BALASORE
June 10, 2022
BILASINI BEHERA Vs. ADM-CUM-APPELLATE AUTHORITY, NUAPADA
September 15, 2022
BIMALENDU PRADHAN Vs. STATE OF ODISHA
September 27, 2022
BINASH BEHERA Vs. STATE OF ORISSA
January 10, 2022
BINOD BIHARI SETHY Vs. STATE OF ODISHA
January 3, 2022
BINOD KUMAR CHOUDHURY Vs. STATE OF ORISSA
July 21, 2022
BINOD LUHAR Vs. STATE OF ORISSA
January 19, 2022
BINOY KUMAR MOHANTA Vs. STATE OF ODISHA
August 23, 2022
BIPIN KUMAR MOHAPATRA Vs. STATE OF ORISSA
February 25, 2022
BIPRA CHARAN MALLICK Vs. STATE OF ODISHA
April 27, 2022
BIRANCHI PRADHAN Vs. STATE OF ODISHA
August 26, 2022
BIRENDRA MALLICK Vs. STATE OF ODISHA
August 17, 2022
BIRENDRA PRASAD Vs. CHIEF MANAGER CUM AUTHORISED OFFICER, UCO BANK, ROURKELA
March 11, 2022
BISHNU PRASAD SAHU Vs. STATE OF ODISHA
September 2, 2022
BISHNUPRIYA PANDA Vs. BASANTI MANJARI MOHANTY
June 20, 2022
BISHNUPRIYA PATTNAIK Vs. STATE OF ORISSA
April 19, 2022
BISI BABU Vs. STATE OF ODISHA
March 29, 2022
BISWA RANJAN TRIPATHY Vs. STATE OF ODISHA
January 18, 2022
BISWAJEET PATTNAIK Vs. P. TEJESWAR RAO
July 19, 2022
BISWAJIT DAS Vs. STATE OF ODISHA
February 15, 2022
BISWAJIT MISHRA Vs. COLLECTOR AND CHAIRMAN OF ODISHA ADARSHA VIDYALAYA (OAV) MODEL SCHOOL
April 20, 2022
BISWANATH GOUDA Vs. STATE OF ODISHA
April 26, 2022
BISWANATH PODIAMI Vs. UNION OF INDIA
February 22, 2022
BISWANATH SAHU Vs. STATE OF ODISHA
December 7, 2022
BISWESWAR TUDU Vs. STATE OF ODISHA
February 9, 2022
BLUE LINE RESORTS PVT. LTD Vs. HOTEL SEA POINT PVT. LTD
July 6, 2022
BM, IDFC FIRST BANK LTD. Vs. PERMANENT LOK ADALAT
August 3, 2022
BM, SBI GENERAL INSURANCE CO. LTD. Vs. MONALISA DASH
June 30, 2022
BOMBAY INTELLIGENCE SECURITY (INDIA) LTD Vs. UNION OF INDIA
August 26, 2022
BRAHMANANDA SENAPATI Vs. STATE OF ORISSA
January 18, 2022
BRAHMANI RIVER PELLETS LTD. Vs. SHASHIKANT MOHANTA
November 16, 2022
BRAJA KISHORE DEB Vs. SANGEETA DEVI
August 22, 2022
BRAJA KISHORE MOHANTY Vs. NILACHAL SARASWAT SANGHA
September 20, 2022
BRAJABANDHU DHAL Vs. STATE OF ODISHA
March 29, 2022
BRAJABANDHU NAYAK Vs. STATE OF ORISSA
February 28, 2022
BRIJENDRA BHUSAN Vs. INSURANCE OMBUDSMAN
July 11, 2022
BRUNDABANA SAHOO Vs. MANAGING DIRECTOR
November 11, 2022
BUDHARAM LAKRA Vs. STATE OF ODISHA
November 3, 2022
BUDU PATIKA Vs. STATE OF ODISHA
August 26, 2022
BULUKA TADINGI Vs. STATE OF ODISHA
June 24, 2022
C. GIRIJA Vs. COMMISSIONER OF INCOME TAX, BHUBANESWAR
February 7, 2022
CENTRAL MINE PLANNING & DESIGN INSTITUTE LTD Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
May 9, 2022
CENTRAL PUBLIC WORKS DEPARTMENT, BBSR Vs. RAJESH MOHANTY CONSTRUCTION PVT. LTD
August 12, 2022
CENTRE FOR YOUTH & SOCIAL DEVELOPMENT, BHUBANESWSAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2 (1), BHUBANESWAR
March 14, 2022
CHAIRMAN AND MANAGING DIRECTOR, ITDC, NEW DELHI Vs. RABINDRANATH SAHOO
December 6, 2022
CHAITANYA BHADRA Vs. STATE OF ORISSA
January 24, 2022
CHAITANYA BISWAL Vs. UNION BANK OF INDIA, SAMBALPUR
April 27, 2022
CHAITANYA SAHU Vs. STATE OF ODISHA
May 11, 2022
CHAKRADHAR PATRA Vs. STATE OF ORISSA
January 24, 2022
CHAKRADHAR ROUT Vs. STATE OF ODISHA
January 19, 2022
CHAKRADHARA SAHOO Vs. RAMESH CHANDRA NAYAK
September 7, 2022
CHALAKA MUNDA Vs. STATE OF ORISSA
September 7, 2022
CHAMARULAL AGRAWAL Vs. STATE OF ODISHA
August 23, 2022
CHANCHALA PANDA Vs. STATE OF ORISSA
March 21, 2022
CHANDAMANI BEJ Vs. COMMISSIONER OF CONSOLIDATION AND SETTLEMENT
May 5, 2022
CHANDAN KUMAR BEHERA Vs. STATE OF ODISHA
May 10, 2022
CHANDRA BHUMIA Vs. STATE OF ODISHA
September 19, 2022
CHANDRA KHADIA Vs. STATE OF ODISHA
April 21, 2022
CHANDRA SEKHAR SAHU Vs. NRUSINGHA CHARAN JENA
April 25, 2022
CHANDRASEKHAR CHOUDHURY Vs. STATE OF ORISSA
January 20, 2022
CHARANJIT SINGH GREWAL Vs. SETTLEMENT COMMISSIONER
November 17, 2022
CHATURA Vs. STATE OF ORISSA
January 25, 2022
CHEMFLO INDUSTRIES PVT. LTD Vs. KMC CONSTRUCTION LTD.
August 23, 2022
CHETAN NAYAK Vs. STATE OF ODISHA
March 31, 2022
CHILUKURI SATYANARAYAN Vs. INDIAN BANK, ZONAL OFFICE, SAMBALPUR
September 16, 2022
CHINMAY MOHANTY Vs. BAR COUNCIL OF INDIA
January 4, 2022
CHINMAY PATNAIK Vs. SWATI SATRA PRAVA DWIBEDI
April 29, 2022
CHINMAYEE MOHAPATRA Vs. CHINMAYA CHETAN MISHRA
September 26, 2022
CHINMAYEE PRADHAN Vs. ANSUMAN SATAPATHY
August 23, 2022
CHINTA MARANDI Vs. STATE OF ORISSA
July 14, 2022
CHINU TRADERS Vs. SALES TAX OFFICER, BARGARH CIRCLE
May 18, 2022
CHITRASEN LAKRA Vs. STATE OF ODISHA
February 7, 2022
CHITTARANJAN MOHANTY Vs. STATE OF ODISHA
May 21, 2022
CHOUDHURY MOHANTA Vs. STATE OF ODISHA
November 25, 2022
CHRISTIAN CATHOLIC CHURCH OF BERHAMPUR Vs. STATE OF ODISHA
May 9, 2022
CLAIMS REVIEW COMMITTEE, BAJAJ ALLIANZ LIC LTD. Vs. BAGIREDALA SOMEYA
March 30, 2022
COLLECTOR CUM DISTRICT PROJECT COORDINATOR Vs. CHANDRAHASYA PATEL
December 12, 2022
COMMISSIONER OF INCOME TAX Vs. WESTERN ELECTRICITY SUPPLY COMPANY OF ODISHA LIMITED
March 23, 2022
COMMISSIONER OF INCOME TAX, BHUBANESWAR Vs. SUBHAM ESTCON PRIVATE LTD., BHUBANESWAR
February 9, 2022
COMMISSIONER OF INCOME TAX, CUTTACK Vs. UTKAL HIGHWAY, CUTTACK
February 21, 2022
COMPETENT AUTHORITY AND SPECIAL LAND ACQUISITION OFFICER Vs. KUNTALA BEHERA SAMBALPUR
April 29, 2022
CONSORTIUM OF THERMOPADS PVT. LTD. Vs. NATIONAL ALUMINIUM COMPANY LIMITED
August 3, 2022
CRESENT CO Vs. COMMISSIONER OF INCOME TAX
February 2, 2022
D. JAGANNATH Vs. STATE OF ODISHA
November 8, 2022
D.D. CHAMPATIRAY Vs. BHARAT SANCHAR NIGAM LTD
February 17, 2022
D.GOBINDA REDDY Vs. STATE OF ORISSA
January 12, 2022
DAGRE SWAR Vs. STATE OF ORISSA
January 21, 2022
DAITARI MALLIK Vs. STATE OF ORISSA
March 21, 2022
DAKU Vs. STATE OF ODISHA
May 20, 2022
DAMADAR NAYAK Vs. STATE OF ODISHA
November 21, 2022
DAMODAR MEHER Vs. STATE OF ODISHA
April 5, 2022
DANDEI Vs. STATE OF ORISSA
September 30, 2022
DARA SINGH Vs. STATE OF ORISSA
September 7, 2022
DARA SINGH Vs. STATE OF ORISSA
January 10, 2022
DEBA PRASAD NAYAK Vs. STATE OF ODISHA
December 20, 2022
DEBA SETHY Vs. STATE OF ODISHA
November 8, 2022
DEBABRATA DAS Vs. STATE OF ODISHA
April 7, 2022
DEBABRATA MOHANTY Vs. SWARNAMAYEE MOHANTY
September 13, 2022
DEBABRATA SAHU Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
November 17, 2022
DEBADULLABHA MOHAPATRA Vs. STATE OF ORISSA
January 21, 2022
DEBAJEET Vs. STATE OF ODISHA
March 31, 2022
DEBASHISH SAMANTARAY Vs. MOHAMMED MOQUIM
December 9, 2022
DEBASHISH SAMANTARAY Vs. MOHAMMED MOQUIM
September 23, 2022
DEBASHISH SAMANTARAY Vs. MOHAMMED MOQUIM
October 14, 2022
DEBASIS PATRA Vs. AUTHORIZED OFFICER/CHIEF MANAGER, BANK OF BARODA
October 14, 2022
DEBASISH GIRI Vs. STATE OF ORISSA
January 10, 2022
DEBASMITA SAMANTRAY Vs. CHIEF MANAGER CUM AUTHORIZED OFFICER
December 8, 2022
DEBENDRA PANI Vs. STATE OF ODISHA
September 30, 2022
DEBENDRA PARIDA PETITIONERS Vs. ODISHA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION
June 10, 2022
DEBENDRANATH MOHANTY Vs. UNION OF INDIA
July 26, 2022
DEBENDRANATH SAHOO Vs. STATE OF ODISHA
September 2, 2022
DEBRAJ BEHERA Vs. STATE OF ODISHA
February 2, 2022
DEBRAJ PUTEL Vs. STATE OF ODISHA
October 12, 2022
DEEP ROY Vs. STATE OF ODISHA
February 17, 2022
DEEPAK KUMAR JENA Vs. AUTHORISED OFFICER & CHIEF MANAGER, STATE BANK OF INDIA
July 22, 2022
DEEPAK KUMAR PATTNAYAK Vs. STATE OF ORISSA
January 24, 2022
DEEPAK KUMAR SAHOO Vs. STATE OF ODISHA
January 27, 2022
DEEPAK KUMAR SWAIN Vs. STATE OF ODISHA
March 29, 2022
DEPUTY CHIEF ENGINEER (CONSTRUCTION-I), EAST COAST RAILWAY Vs. K. SUMMON REDDY
May 4, 2022
DEVBARAJ BEHERA Vs. STATE OF ODISHA
November 9, 2022
DEVI ENGINEERING WORKS, BERHAMPUR Vs. STATE OF ORISSA
July 6, 2022
DHABALESWAR GOUDA Vs. STATE OF ODISHA
September 15, 2022
DHADIA Vs. STATE OF ODISHA
September 15, 2022
DHANI Vs. STATE OF ORISSA
January 20, 2022
DHANU BEHERA Vs. STATE OF ODISHA
November 18, 2022
DHANURJAYA PATRA Vs. STATE OF ORISSA
January 24, 2022
DHARANI BALLAV DEY Vs. SOUGAT BALLAV DEY
April 11, 2022
DHIRAJ KUMAR SAHOO Vs. STATE OF ODISHA
December 7, 2022
DHIREN KUMAR SINGH Vs. CHIEF ENGINEER (CON.II), EAST COAST RAILWAY
April 5, 2022
DHURUBA CHARAN SAHOO Vs. RABINDRANATH SAHOO
August 22, 2022
DIBAKAR IRON AND STEEL CO. PVT. LTD. Vs. STATE OF ODISHA
March 21, 2022
DIBAKAR SAHU Vs. SUMITA SAHU
February 28, 2022
DIBAKAR SWAIN Vs. STATE OF ODISHA
July 5, 2022
DIBYABHARATI JENA Vs. STATE OF ODISHA
March 23, 2022
DILIP KUMAR PARIDA Vs. STATE OF ODISHA
March 9, 2022
DILLI SAMAL Vs. STATE OF ODISHA
April 5, 2022
DILLIP KUMAR BARAL Vs. STATE OF ODISHA
June 22, 2022
DILLIP KUMAR BARIK Vs. STATE OF ORISSA
February 28, 2022
DILLIP KUMAR BEHERA Vs. STATE OF ODISHA
August 10, 2022
DILLIP KUMAR KARMA Vs. STATE OF ORISSA
January 11, 2022
DILLIP KUMAR MOHARANA Vs. STATE OF ODISHA
October 28, 2022
DILLIP KUMAR RATH Vs. STATE OF ODISHA
January 4, 2022
DILLIP KUMAR SAHOO Vs. STATE OF ORISSA
April 18, 2022
DINABANDHU PRADHAN Vs. STATE OF ODISHA
April 4, 2022
DINESH KU. AGRAWAL Vs. STATE OF ODISHA
September 16, 2022
DINESH SENAPATI Vs. STATE OF ORISSA
October 19, 2022
DIPA SINGH Vs. NILAMADHABA SINGH
July 7, 2022
DIPUNA Vs. STATE OF ORISSA
January 18, 2022
DIVISIONAL MANAGER Vs. SAILABALA SASMAL
June 20, 2022
DIVISIONAL MANAGER Vs. SUNAKAR SAHOO
September 14, 2022
DIVISIONAL MANAGER, ICICI LOMBARD G. I. CO. LTD Vs. PUSPALATA PATNAIK
April 20, 2022
DIVISIONAL MANAGER, INSURANCE COMPANY LTD. Vs. DHANU NAYAK
October 10, 2022
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD Vs. TUNA MAHARANA
March 21, 2022
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD Vs. SUNIL MAJHI
March 21, 2022
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. F @ P. JYOTI REDDY
June 20, 2022
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. BIJAYA KUMAR DAS
October 26, 2022
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. SAURI DAS
March 21, 2022
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. GEETARANI ROUT
January 27, 2022
DIVISIONAL MANAGER, NEW INDIAN ASSURANCE CO. LTD. Vs. ARATI BEHERA
February 7, 2022
DIVISIONAL MANAGER, NIC, LTD Vs. ASHISH KUMAR KANTHA
August 29, 2022
DOLAMANI BAGARTI Vs. STATE OF ODISHA
March 31, 2022
DORA MOHAKUD Vs. STATE OF ODISHA
June 28, 2022
DULA HEMBRAM Vs. STATE OF ORISSA
July 18, 2022
DULAMANI PATEL Vs. STATE OF ODISHA
May 27, 2022
DURGA CHARAN MISHRA Vs. SUPRAVA TRIPATHY MISHRA
February 2, 2022
DURGA ELECTRICALS AND ELECTRONICS Vs. MAHANADI COALFIELDS LIMITED
February 15, 2022
EASTERN CONFECTIONARY PVT. LTD Vs. STATE OF ODISHA
June 21, 2022
ECMAS RESINS PVT. LTD Vs. STATE OF ORISSA
August 5, 2022
ELECTRICAL SUB DIVISION NO.I, SOUTHCO Vs. TRINATH NAYAK
September 20, 2022
ELIZABETH BEHERA Vs. STATE OF ODISHA
June 7, 2022
EMCURE PHARMACEUTICALS LTD Vs. MANAGING DIRECTOR, ODISHA STATE MEDICAL CORPORATION
May 13, 2022
ENAM RASUL KHAN Vs. STATE OF ODISHA
November 9, 2022
ENGINEERS INDIA LTD Vs. SHYAM SUNDER AGARWAL
April 5, 2022
EX-CFN JAGADISH CHANDRA MOHANTY Vs. UNION OF INDIA
March 4, 2022
EXECUTIVE ENGINEER (ELECTRICAL) CENTRAL ELECTRICITY Vs. SRINIBASH SAHOO
September 15, 2022
EXECUTIVE ENGINEER, TELINGIRI HEAD WORKS DIVISION Vs. PRESIDING OFFICER, LABOUR COURT JEYPORE
August 8, 2022
EXECUTIVE ENGINEER, WESTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD. Vs. STATE OF ODISHA
August 23, 2022
EXECUTIVE OFFICER, MAA SARALA TEMPLE TRUST Vs. STATE OF ODISHA
December 7, 2022
EXPRESS PUBLICATIONS (MADURAI) LTD Vs. LENIN KUMAR RAY
April 4, 2022
FAKIRA NAIK Vs. STATE OF ORISSA
October 19, 2022
FARIDABAD GURGAON MINERALS Vs. ORISSA MINING CORPORATION LTD
July 27, 2022
FARIDABAD GURGAON MINERALS Vs. ORISSA MINING CORPORATION LTD
August 3, 2022
FIROZ Vs. STATE OF ODISHA
October 28, 2022
FIROZA KHATUN Vs. SHREE JAGANNATH PROPERTIES AND DEVELOPERS, BHUBANESWAR
January 7, 2022
G.M., EAST COAST RAILWAY Vs. RAIL WELDERS JV
September 22, 2022
GADADHAR BARIK Vs. PRADEEP KUMAR JENA
April 7, 2022
GADADHAR PAL Vs. UNION OF INDIA
March 11, 2022
GAGAN BIHARI BEHERA Vs. REPUBLIC OF INDIA (C.B.I.)
October 19, 2022
GAGAN BIHARI PATRA Vs. UNION OF INDIA
September 19, 2022
GAHALA MAHANANDA Vs. STATE OF ORISSA
January 11, 2022
GANAPATI SAHU Vs. STATE OF ODISHA
October 12, 2022
GANDA BAGH Vs. STATE OF ODISHA
March 31, 2022
GANDARAM BAG Vs. STATE OF ORISSA
May 19, 2022
GANESH PRADHAN Vs. STATE OF ORISSA
January 18, 2022
GANESH PRADHAN Vs. STATE OF ODISHA
August 26, 2022
GANESHWAR PANDA Vs. STATE OF ODISHA
April 4, 2022
GANESWAR PATRA Vs. STATE OF ORISSA
March 23, 2022
GANESWAR SAHU Vs. STATE OF ODISHA
August 26, 2022
GANGA NAG Vs. STATE OF ODISHA
December 7, 2022
GANGADHAR MOHANTY Vs. STATE OF ODISHA
December 5, 2022
GANU Vs. STATE OF ORISSA
January 27, 2022
GARUDA VAHANA PVT. LTD Vs. ODISHA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION
August 1, 2022
GAUTAM SIDDIQUE Vs. GOVERNMENT OF ODISHA
September 6, 2022
GAYATRI EDUCATIONAL AND CHARITABLE TRUST Vs. CHAIRPERSON, CENTRAL BOARD OF EXCISE & CUSTOMS, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE
April 21, 2022
GENERAL MANAGER, AXIS BANK LTD Vs. AMIT KUMAR BASA
July 13, 2022
GENERAL MANAGER, UCO BANK Vs. SAMBALPUR SANGRAM KESHARI KHUNTIA
June 27, 2022
GHANASHYAM BHOI Vs. STATE OF ODISHA
July 8, 2022
GHASIRAM SINGH Vs. STATE OF ODISHA
September 28, 2022
GIRIJA PRASANNA PANDA Vs. UNION OF INDIA
April 4, 2022
GITARANI BEHERA Vs. STATE OF ODISHA
September 6, 2022
GMR KAMALANGA ENERGY LTD Vs. SEPCO ELECTRIC POWER CONSTRUCTION CORPORATION
June 17, 2022
GMR, CHHATISGARH ENERGY LTD Vs. HINDALCO INDUSTRIES LTD
September 23, 2022
GOBARDHAN GADABA Vs. STATE OF ODISHA
July 5, 2022
GOBARDHAN PRADHAN Vs. STATE OF ODISHA
March 9, 2022
GOBINDA CHANDRA SWAIN Vs. STATE OF ORISSA
June 24, 2022
GOKUL MALLIK Vs. STATE OF ORISSA
August 5, 2022
GOLAPI PRADHAN Vs. D.V. SWAMI, COLLECTOR GAJAPATI
May 6, 2022
GOPAL GOUDA Vs. STATE OF ODISHA
December 2, 2022
GOPAL PALASI Vs. STATE OF ODISHA
July 15, 2022
GOPAL PRASAD AGRAWAL Vs. STATE BANK OF INDIA
May 4, 2022
GOPINATH KHILLO Vs. STATE OF ODISHA
December 9, 2022
GOPINATH MISHRA Vs. STATE OF ODISHA
April 19, 2022
GOPINATH SAHU Vs. STATE OF ODISHA
November 2, 2022
GOSTHA AGUAN Vs. STATE OF ORISSA
April 4, 2022
GOURI SANKAR PATRA Vs. STATE OF ODISHA
February 22, 2022
GRID CORPORATION OF ORISSA LTD Vs. TATA HYDRO ELECTRIC POWER SUPPLY COMPANY LTD.
November 25, 2022
GSCO (GURMEET SINGH AND COMPANY) INFRASTRUCTURE PVT. LTD Vs. MAHANADI COALFIELDS LTD
January 25, 2022
GULGULA@ GULAP KHAN Vs. STATE OF ODISHA
May 6, 2022
GUPTA DISTRIBUTOR Vs. STATE OF ORISSA
December 6, 2022
GUPTESWAR MEHER Vs. STATE OF ORISSA
October 10, 2022
GURU @ GURA GOUDA Vs. STATE OF ORISSA
May 4, 2022
GYANA RANJAN MOHANTY Vs. UNION OF INDIA
September 5, 2022
GYANADUTTACHOUHAN Vs. ADDITIONAL CHIEF SECRETARY
March 23, 2022
HADU Vs. STATE OF ODISHA
July 12, 2022
HADUBANDHU NAYAK Vs. MANAGER, LIC OF INDIA, BBSR
May 20, 2022
HAIDAR Vs. STATE OF ODISHA
July 19, 2022
HAMBIRA SOREN Vs. STATE OF ODISHA
January 7, 2022
HARAPRIYA PATRA Vs. STATE OF ODISHA
August 25, 2022
HARASA @ HARSHA BEHERA Vs. STATE OF ODISHA
September 5, 2022
HAREKRUSHNA NAIK Vs. STATE OF ORISSA
September 6, 2022
HARI ELECTRICAL WORKS, BHUBANESWAR Vs. COMMISSIONER OF INCOME TAX
February 8, 2022
HARIBANDHU KHATUA Vs. STATE OF ODISHA
February 14, 2022
HARICHANDRA Vs. STATE OF ORISSA
February 28, 2022
HARIHAR NATH Vs. STATE OF ORISSA
January 10, 2022
HARIHAR SAHOO Vs. STATE OF ORISSA
March 28, 2022
HARINDAR SINGH Vs. STATE OF ORISSA
January 18, 2022
HEMALATA PADHY Vs. KHITI SWAIN
March 30, 2022
HEMANTA DASH Vs. STATE OF ORISSA
January 10, 2022
HEMANTA KU. ROUT Vs. STATE OF ODISHA
April 20, 2022
HEMANTA KUMAR PATEL Vs. STATE OF ODISHA
July 19, 2022
HIGH-WAY TRADING (PVT.) LTD. Vs. STATE OF ORISSA
May 20, 2022
HIMADRI MALAYA MANGARAJ Vs. STATE OF ODISHA
March 22, 2022
HIMADRI MALAYA MANGARAJ Vs. STATE OF ORISSA
February 25, 2022
HIMANSHU DASH Vs. STATE OF ODISHA
March 17, 2022
HIMANSHU SEKHAR KABI Vs. STATE OF ODISHA
March 15, 2022
HIMANSU SEKHAR SRICHANDAN Vs. SUDHIR RANJAN PATRA
February 4, 2022
HINDUSTAN CONSTRUCTION CO. LTD. Vs. STATE OF ORISSA
November 29, 2022
HINDUSTAN LEVER LTD., CUTTACK Vs. STATE OF ORISSA
March 21, 2022
HOPE CARDAMOM ESTATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
August 16, 2022
HOTEL SAGAR, CUTTACK Vs. DY. DIRECTOR, ESI CORPORATION, BBSR
October 27, 2022
HOTEL SEA POINT PVT. LTD. Vs. BLUE LINE RESORTS PVT. LTD.
October 14, 2022
HRIDELAL ROUT Vs. STATE OF ORISSA
November 29, 2022
HRUSIKESH GADANAYAK Vs. STATE OF ODISHA
November 3, 2022
ICICI LOMBARD G. I. CO. LTD. Vs. GITANJALI
April 20, 2022
ICICI LOMBARD GENERAL INSURANCE COM. LTD. Vs. PRAVEEN RAJ PARICHHA
September 20, 2022
IIMATUN BIBI Vs. UNION BANK OF INDIA
April 5, 2022
INDERA GARMENTS, ROURKELA Vs. STATE OF ORISSA
March 16, 2022
INDIAN METAL Vs. COMMISSIONER OF INCOME TAX
March 4, 2022
INDRAJIT SANDHA Vs. STATE OF ORISSA
February 28, 2022
INDRAJIT SENGUPTA Vs. STATE OF ODISHA
April 7, 2022
IRFAN KHAN Vs. STATE OF ODISHA
March 29, 2022
ITISHREE KHUNTIA Vs. PRADIPTA KUMAR ROUT
October 17, 2022
J. BEHERA Vs. K. MUDULI
October 14, 2022
J. LANDA Vs. STATE OF ODISHA
March 15, 2022
JABAR SINGH MAJHI Vs. STATE OF ODISHA
March 31, 2022
JADA Vs. STATE OF ODISHA
March 30, 2022
JADABENDRA PRADHAN Vs. MANAGING DIRECTOR, CANARA BANK
July 4, 2022
JAGA SARABU Vs. STATE OF ORISSA
November 29, 2022
JAGANNATH BEHERA Vs. UTKAL GRAMEEN BANK
October 11, 2022
JAGANNATH BEHERA Vs. UTKAL GRAMEEN BANK
October 19, 2022
JAGANNATH PARIDA Vs. STATE OF ODISHA
July 14, 2022
JAGAT JEEBAN JENA Vs. STATE OF ODISHA
November 8, 2022
JAI BHARAT MEDICALS Vs. STATE OF ODISHA
September 8, 2022
JAI HIND MINING AND INFRASTRUCTURE PVT. LTD Vs. CHIEF COMMISSIONER OF GST
November 2, 2022
JAISWAL PLASTIC TUBES LIMITED Vs. ASST. COMMISSIONER OF INCOME TAX
May 19, 2022
JALADHAR JENA Vs. UNION OF INDIA
October 18, 2022
JAMESWAR DEB Vs. PRATAP PATTNAIK
April 6, 2022
JAMESWAR NATH SHARMA Vs. UNION OF INDIA
June 22, 2022
JANAKI GHANTIALI Vs. SATISH CHANDRA BARIK
February 7, 2022
JANHABI DAS Vs. STATE OF ODISHA
March 31, 2022
JASABANTI NAIK Vs. S.P. SUNIT NAYAK
August 23, 2022
JASHOBANTA MOHANTY Vs. STATE OF ORISSA
January 12, 2022
JASOBANTA GINGIRA Vs. UNION OF INDIA
November 10, 2022
JATESWAR DEV COLLEGE Vs. CIVIL JUDGE
January 27, 2022
JAY MAA HINGULA FLY ASH BRICK Vs. ODISHA GRAMYA BANK, BHUBANESWAR
February 9, 2022
JAYADEV CHANDRA BISWAS Vs. CHANDESWAR PRASAD SAHU
October 10, 2022
JAYANTI DAS Vs. SRI MANAS KUMAR NAYAK
June 23, 2022
JAYAPRAKASH PATI Vs. STATE OF ODISHA
August 17, 2022
JAYARAM MUDULI Vs. STATE OF ODISHA
January 6, 2022
JAYARAM PANDA Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
May 9, 2022
JAYARAM SAHOO Vs. STATE OF ODISHA
March 31, 2022
JAYASHREE DASH Vs. STATE OF ODISHA
October 13, 2022
JAYASHREE DHAL Vs. STATE OF ODISHA
September 20, 2022
JAYDEV BEHERA Vs. STATE OF ODISHA
August 5, 2022
JBS CONSTRUCTION PVT. LTD Vs. DILLIP KUMAR NAYAK
February 3, 2022
JHAR MINING INFRA PRIVATE LIMITED Vs. CMD, MANAGING COALFIELDS LTD.
September 27, 2022
JHITUKU PARAJA Vs. STATE OF ODISHA
September 9, 2022
JHUNA KARAN Vs. UNION OF INDIA
February 18, 2022
JIBANDHARA Vs. UNION OF INDIA
March 9, 2022
JIMI NAHAK Vs. STATE OF ODISHA
January 24, 2022
JINDAL INDIA THERMAL POWER LTD Vs. QUARTZ INFRA AND ENGINEERING PVT. LTD
April 6, 2022
JINDAL INDIA THERMAL POWER LTD Vs. QUARTZ INFRA AND ENGINEERING PVT. LTD
July 29, 2022
JINDAL INDIA THERMAL POWER LTD Vs. QUARTZ INFRA AND ENGINEERING PVT. LTD
July 11, 2022
JINDAL INDIA THERMAL POWER LTD Vs. QUARTZ INFRA AND ENGINEERING PVT. LTD
October 19, 2022
JINDAL STAINLESS LIMITED Vs. GUPTA POWER INFRASTRUCTURE LIMITED
October 13, 2022
JINDAL STEEL AND POWER LTD Vs. MODERN BUILDERS
March 28, 2022
JISAYA GOMANGO Vs. STATE OF ORISSA
May 16, 2022
JITEN MURMU Vs. STATE OF ORISSA
February 28, 2022
JITENDRA KUMAR DASH Vs. STATE OF ODISHA
July 13, 2022
JITENDRIYA SATAPATHY Vs. STATE OF ODISHA
April 13, 2022
JITRAY Vs. GIRISH CHANDRA MOHANTA
December 9, 2022
JITU SAHU Vs. DIRECTOR GENERAL OF EMPLOYMENT & TRAINING
January 7, 2022
JNANEDRANATH MOHANTA Vs. COMMISSIONER-CUM-SECRETARY TO GOVT
August 30, 2022
JOGENDRA NAYAK Vs. STATE OF ODISHA
June 30, 2022
JOLLYRANI MOHAPATRA Vs. LIC OF INDIA, MUMBAI
October 11, 2022
JOSEPH KANDHAPAN Vs. STATE OF ODISHA
February 2, 2022
JSW STEEL LIMITED Vs. UNION OF INDIA
July 7, 2022
JSW STEEL LTD Vs. INDIAN BUREAU OF MINES
March 16, 2022
JSW STEEL LTD Vs. MICRO AND SMALL ENTERPRISE FACILITATION COUNCIL
May 5, 2022
JUBARAJ MAHALA Vs. STATE OF ODISHA
February 17, 2022
JUDHISTHIR JENA Vs. BM, INDUSIND BANK, GANJAM
March 14, 2022
JUDHISTIR PADHY Vs. STATE OF ODISHA
April 19, 2022
JUGANSU SEKHAR PANDA Vs. UNION OF INDIA
May 10, 2022
JYOSTNARANI KHATUA Vs. SAMIR RANJAN BEHERA
March 4, 2022
JYOTI UDYOG BUILDING CENTRE Vs. ORISSA STATE FINANCIAL CORPORATION
March 15, 2022
JYOTIN KUMAR SAHOO Vs. CHIEF ADMINISTRATIVE OFFICER, EAST COAST RAILWAY
August 17, 2022
JYOTIRANJAN DASH Vs. D. G. & I. G. OF POLICE
April 20, 2022
JYOTIRANJAN JENA Vs. GOVT. OF ODISHA
May 6, 2022
JYOTSNA RANI MOHANTY Vs. SECRETARY, INDIAN COUNCIL OF AGRICULTURAL RESEARCH
April 13, 2022
K. CHANDANA SUBUDHI Vs. STATE OF ODISHA
March 15, 2022
K. CHANDRA REDDY Vs. STATE OF ORISSA
January 20, 2022
K. HIREN Vs. STATE OF ODISHA
January 31, 2022
K. KUMARI PATRO Vs. STATE OF ODISHA
July 14, 2022
K. KUMARI PATRO Vs. STATE OF ODISHA
August 22, 2022
K. SANJIB RAO Vs. AUTHORISED OFFICER, UNION BANK, CUTTACK
May 11, 2022
K. SATYANARAYAN SUBUDHI Vs. STATE OF ODISHA
December 6, 2022
K.R. OIL INDUSTRIES OF DHANAMANDAL Vs. STATE OF ODISHA
March 28, 2022
KABITA BEHERA Vs. INDIAN OIL CORPORATION LTD., BHUBANESWAR
September 20, 2022
KAILASH CHANDRA DIXIT Vs. KELI DIXIT
June 2, 2022
KAILASH CHANDRA OJHA Vs. STATE OF ODISHA
July 18, 2022
KAILASH CHANDRA PANDA Vs. STATE OF ORISSA
March 30, 2022
KAILASH CHANDRA SAHU Vs. STATE OF ORISSA
September 21, 2022
KAILASH KEDIA Vs. INCOME TAX OFFICER
December 1, 2022
KALABATI SAHOO Vs. STATE OF ORISSA
January 25, 2022
KALANDI CHARAN BARIK Vs. STATE OF ODISHA
December 5, 2022
KALI PRASAD DEHURY Vs. STATE OF ODISHA OPPOSITE PARTIES
October 19, 2022
KALIA Vs. STATE OF ODISHA
October 20, 2022
KALIA Vs. STATE OF ODISHA
January 28, 2022
KALIA Vs. STATE OF ODISHA
May 12, 2022
KALINGA INSTITUTE OF INDUSTRIAL Vs. TECHNOLOGY
July 21, 2022
KALINGA INSTITUTE OF MINING ENGINEERING AND TECHNOLOGY Vs. STATE OF ODISHA
October 17, 2022
KALINGA OIL AND REFINERIE Vs. NATIONAL BULK HANDLING CORPORATION LTD.
February 16, 2022
KALINGA SPONGE IRON LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES
December 12, 2022
KALINGA TIMBER, JAGATPUR Vs. STATE OF ODISHA
July 5, 2022
KALPABASI BEHERA Vs. STATE OF ODISHA
December 8, 2022
KALPANA SAHOO Vs. MANAS RANJAN KHATUA
July 7, 2022
KALPANA SETHI Vs. ADARAMANI BEHERA
October 13, 2022
KALPANA SWAIN Vs. SIBA SANKAR SAHOO
August 11, 2022
KALU Vs. STATE OF ORISSA
September 30, 2022
KALYANI DUTTA Vs. ASSISTANT SETTLEMENT OFFICER
November 10, 2022
KALYANI SAHOO Vs. AUTHORIZED OFFICER CUM CHIEF MANAGER, REGIONAL OFFICE, BHUBANESWAR
February 3, 2022
KAMAL LOCHAN SAMANTARAY Vs. INDIAN BANK, CHENNAI
September 22, 2022
KAMALA Vs. STATE OF ORISSA
August 3, 2022
KAMALA AGENCIES Vs. STATE OF ODISHA
August 11, 2022
KAMALA AGENCIES Vs. STATE OF ODISHA
May 12, 2022
KAMALA KUMAR NAYAK Vs. STATE OF ORISSA
January 25, 2022
KAMALAKANT RAY Vs. STATE OF ODISHA
December 7, 2022
KAMALAKANTA SAHU Vs. STATE OF ODISHA
March 15, 2022
KAMRAJ JENA Vs. SHRIRAM TRANSPORT FINANCE CO
February 22, 2022
KANCHANDRA MANJULA Vs. RAJESWAR SAHU
April 29, 2022
KANHA DAS Vs. STATE OF ODISHA
February 17, 2022
KANHU CH. MOHANTY Vs. SIDHARTH SANKAR SWAIN
September 6, 2022
KANHU CHARAN NAHAK Vs. STATE OF ORISSA
January 19, 2022
KANHU CHARAN PANDA Vs. STATE OF ODISHA
May 9, 2022
KANIKA FURNITURE (P) LIMITED, BALASORE Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES, BALASORE
May 10, 2022
KANTARO KONDAGARI Vs. STATE OF ODISHA
May 20, 2022
KAPILA Vs. MANOJ MANJARI MOHAPATRA
June 2, 2022
KAPILENDRATRIPATHY Vs. UNION OF INDIA
March 4, 2022
KAPILESWAR DASH Vs. TATA POWER CENTRAL ODISHA DISTRIBUTION LIMITED
September 29, 2022
KARNA Vs. STATE OF ODISHA
August 12, 2022
KARTIK NAG Vs. STATE OF ODISHA
April 20, 2022
KARTIK PRASAD JENA Vs. STATE OF ODISHA
May 27, 2022
KARTIKA CHANDRA SWAIN Vs. STATE OF ODISHA
October 31, 2022
KARTTIK Vs. COLLECTOR, NAYAGARH
August 4, 2022
KARUNAKAR PANDA Vs. SOUMYA MANJARI PADHI
December 1, 2022
KARUNAKAR SWAIN Vs. STATE OF ORISSA
February 28, 2022
KARZI SOY Vs. STATE OF ODISHA
September 14, 2022
KASAR NAYAK Vs. STATE OF ODISHA
June 20, 2022
KASHI PRASAD MODI Vs. COMMISSIONER OF ENDOWMENTS
November 24, 2022
KAUPINIDHARI MAHIMA SAMAJ Vs. MAHIMA GOSSAIN BIJE
October 14, 2022
KCS PVT. LTD. Vs. MECON LTD. JHARKHAND
September 5, 2022
KEDARNATH PANDA Vs. RITIKA NANDA
July 27, 2022
KEDARNATH PASCHIMAKABAT Vs. STATE OF ODISHA
November 9, 2022
KESHABA NAHAK Vs. STATE OF ODISHA
February 7, 2022
KHAKHA Vs. STATE OF ODISHA
May 10, 2022
KHALI ACHARYA Vs. STATE OF ODISHA
October 28, 2022
KHANDELWAL STEEL AND PIPES Vs. KUSUM DHAL
April 18, 2022
KHANDELWAL STEEL AND PIPES Vs. KUSUM DHAL
March 28, 2022
KISHORE BEURA Vs. STATE OF ODISHA
November 9, 2022
KISHORE BIRA Vs. STATE OF ODISHA
July 11, 2022
KISHORE CHANDRA BARIK Vs. STATE OF ODISHA
May 4, 2022
KISHORE CHANDRA BISWAL Vs. STATE OF ORISSA
January 25, 2022
KISHORE CHANDRA PATTNAIK Vs. STATE OF ORISSA
June 22, 2022
KOHLI BUILDERS AND DEVELOPERS PRIVATE LIMITED Vs. VISA STEEL LIMITED
August 24, 2022
KOHLI BUILDERS AND DEVELOPERS PRIVATE LIMITED Vs. VISA STEEL LIMITED
March 22, 2022
KOHLI BUILDERS AND DEVELOPERS PRIVATE LIMITED Vs. VISA STEEL LIMITED
February 10, 2022
KONARK FOOD PRODUCTIONS (P) LTD Vs. MD. SADIQUE ALAM, IAS
October 11, 2022
KONARK JUTE LTD Vs. XXXXXXXXXXX
July 21, 2022
KOUSHALYA DAS Vs. STATE OF ODISHA
June 7, 2022
KRISHNA CHANDRA BEHERA Vs. STATE OF ODISHA
December 7, 2022
KRISHNA CHANDRA NAYAK Vs. UNION OF INDIA
March 29, 2022
KRISHNA MOHAN CONSTRUCTION CO Vs. UNION OF INDIA
August 11, 2022
KRISHNA MOHAN CONSTRUCTION CO. Vs. UNION OF INDIA
July 21, 2022
KRISHNA PRASAD KESHARI Vs. STATE OF ORISSA
January 24, 2022
KRISNA MINERALS Vs. PRADHAN INDUSTRIES LTD
July 19, 2022
KRUSHNA CHANDRA BISWAL Vs. STATE OF ORISSA
May 9, 2022
KRUSHNA CHANDRA GOUDA Vs. STATE OF ODISHA
November 4, 2022
KRUSHNA CHANDRA JENA Vs. STATE OF ODISHA
August 26, 2022
KRUSHNA PRASAD SAHOO Vs. STATE OF ORISSA
April 11, 2022
KRUSHNA PRASAD SAHOO Vs. STATE OF ORISSA
May 21, 2022
KRUSHNAPRIYA RATH Vs. RADHESHYAM PANDA
July 22, 2022
KULAMANI BEHERA Vs. STATE OF ODISHA
March 30, 2022
KUNA Vs. STATE OF ODISHA
August 8, 2022
KUNAL KHARA Vs. STATE OF ODISHA
December 1, 2022
KUNDAN SHAW Vs. STATE OF ODISHA
December 5, 2022
KUNJA BIHARI NANDA Vs. SUB COLLECTOR, RAIRAKHOL
June 17, 2022
KUNJA BIHARI PANDA Vs. STATE OF ODISHA
January 24, 2022
KUSIA Vs. STATE OF ORISSA
February 15, 2022
LAB. SOLUTIONS Vs. ODISHA SMALL INDUSTRIES CORPORATION LIMITED
January 7, 2022
LADU PATRO Vs. STATE OF ODISHA
January 3, 2022
LALMOHAN BEHERA Vs. STATE OF ODISHA
November 4, 2022
LAMBODAR BEHERA Vs. STATE OF ODISHA
December 5, 2022
LAMBODAR KANHAR Vs. STATE OF ODISHA
October 28, 2022
LAMBUJA MAJHI Vs. STATE OF ORISSA
October 12, 2022
LAMBUJA MAJHI Vs. STATE OF ODISHA
September 14, 2022
LASYAMAYEE MOHANTA Vs. UNION OF INDIA
May 19, 2022
LAXMAN JAIPURIA Vs. STATE OF ORISSA
January 5, 2022
LAXMIDHAR BEHERA Vs. STATE OF ORISSA
August 16, 2022
LAXMIDHAR MISHRA Vs. STATE OF ODISHA
August 30, 2022
LAXMIDHAR PRADHAN Vs. STATE OF ODISHA
May 27, 2022
LAXMIDHARA MOHANTA Vs. STATE OF ORISSA
January 10, 2022
LAXMINARAYANA SAMANTRAY Vs. SNIDHARANI MANGARAJ
September 15, 2022
LEENA MISHRA Vs. STATE OF ODISHA
January 3, 2022
LINGARAJ GOUDA Vs. STATE OF ORISSA
March 31, 2022
LINGARAJ MOHANTY Vs. CHIEF MANAGER, STATE BANK OF INDIA
May 9, 2022
LINGARAJ SETHI Vs. STATE OF ODISHA
April 22, 2022
LITU Vs. STATE OF ORISSA
January 21, 2022
LOKANATH BARIK Vs. BASANTA KUMAR BARIK
November 28, 2022
LOKANATH PATRA Vs. SUPRIYA PATRA
February 1, 2022
LORAMITRA RATH Vs. BANK OF INDIA, MUMBAI
May 17, 2022
M.G. MOHANTY Vs. STATE OF ODISHA
April 8, 2022
M/S. BAJAJ ELECTRICALS LIMITED Vs. MICRO SMALL AND ENTERPRISERS FACILITATION
January 5, 2022
M/S. SINGHAL ENTERPRISES PVT. LTD. Vs. M/S. STYLISH COMMOTRADE PVT. LTD.
September 12, 2022
MAA TARINI FURNITURE WORKSHOP Vs. A.O., IDBI BANK LTD.
June 2, 2022
MADAN CHANDRA NAYAK Vs. PRINCIPAL SECRETARY TO GOVERNMENT
April 19, 2022
MADAN MOHAN PANI Vs. STATE OF ORISSA
July 29, 2022
MADAN MOHAN RAM Vs. BHAMA DEI
January 21, 2022
MADAN NAYAK Vs. DIVISIONAL RAILWAY MANAGER
May 10, 2022
MADAN PATRA Vs. STATE OF ORISSA
February 25, 2022
MADAN SAHU Vs. STATE OF ORISSA
January 20, 2022
MADGU TUDU Vs. STATE OF ODISHA
April 7, 2022
MADHAB CHARAN SWAIN Vs. PRAVATI KUMARI SWAIN
June 23, 2022
MADHAV SOREN Vs. STATE OF ODISHA
August 11, 2022
MADHAVI MANGARAJ Vs. PROJECT IMPLEMENTATION UNIT
September 23, 2022
MADHAVI MANGARAJ Vs. PROJECT DIRECTOR, PROJECT IMPLEMENTATION UNIT
October 12, 2022
MADHU BARAL Vs. STATE OF ORISSA
April 29, 2022
MADHUMITA NAYAK Vs. SIBA SANKAR PANDA
May 4, 2022
MADHUPRIYA SASMAL Vs. SIBARAM SAHOO
August 25, 2022
MADHURI PRADHAN Vs. STATE OF ODISHA
February 18, 2022
MADHUSMITA BHOI Vs. HEMAKANTI KHARSEL
June 22, 2022
MADHUSMITA SAHOO Vs. SAHAS BIHARI SAHOO
September 19, 2022
MADHUSUDAN BEHERA Vs. BHIMSEN BEHERA
September 20, 2022
MADHUSUDAN MALLICK Vs. AUTHORIZED OFFICER
November 23, 2022
MAHANADI COALFIELDS LTD Vs. SRI RAM CONSTRUCTION
September 27, 2022
MAHANADI COALFIELDS LTD Vs. B.S.AGRAWAL, ENGINEERS
August 4, 2022
MAHANADI COALFIELDS LTD Vs. BHATIA COAL WASHERIES LTD
January 7, 2022
MAHANT SHRI KAMALKANTA DAS Vs. CHITTARANJAN MOHAPATRA, COMMISSIONER OF ENDOWMENTS
May 11, 2022
MAHANTA BAISHNAB CHARAN DAS Vs. STATE OF ODISHA
December 2, 2022
MAHARANA SUPPLY AND CO. Vs. STATE OF ODISHA
December 20, 2022
MAHASHAKTI ENERGY LTD Vs. ODISHA POWER TRANSMISSION CO. LTD
July 4, 2022
MAHASHAKTI ENERGY LTD Vs. O.P.T.C.L.
August 1, 2022
MAHENDRA DORA Vs. STATE OF ODISHA
September 15, 2022
MAHENDRA KUMAR BEHERA Vs. STATE OF ORISSA
December 1, 2022
MAHENDRA ORAM Vs. STATE OF ODISHA
September 7, 2022
MAHESWAR BARIK Vs. STATE OF ORISSA
January 19, 2022
MAHESWAR DHARUA Vs. UNION OF INDIA
November 3, 2022
MAHESWAR NAIK Vs. STATE OF ODISHA
March 25, 2022
MAHESWAR SETHI Vs. STATE OF ODISHA
February 8, 2022
MALABAIKA SWAIN Vs. DURGA PRASAD CHHATOI
August 1, 2022
MALABIKA MOHAPATRA Vs. CHARULATA MOHANTY
January 25, 2022
MALAYA KUMAR DAS Vs. SWATISHREE DAS
January 12, 2022
MALAYA KUMAR LENKA Vs. STATE OF ODISHA
January 19, 2022
MAMA Vs. STATE OF ORISSA
September 14, 2022
MAMA BISOI Vs. TRINATH BISOI
February 7, 2022
MANADA DEHURI Vs. STATE OF ODISHA
April 19, 2022
MANAGEMENT Vs. SHYAM SUNDRA PATRA
November 10, 2022
MANAGEMENT OF HORTICULTURIST Vs. BANALATA MOHANTY
July 13, 2022
MANAGEMENT OF M/S. GANAPATI BALAJI SPINNING MILL PVT. LTD Vs. PRESIDING OFFICER, LABOUR COURT, SAMBALPUR
October 27, 2022
MANAGEMENT OF RAMADEVI CHHATRINIVAS (LADIES HOSTEL NO.II) Vs. TANKADHAR DIGAL
July 29, 2022
MANAGEMENT OF SANJAY MEMORIAL INSTITUTE OF TECHNOLOGY Vs. RAJENDRA BEHERA
September 6, 2022
MANAGER, ICICI BANK LTD. Vs. G. MANGULU PATRO
August 1, 2022
MANAGING COMMITTEE OF PADMALOCHAN MUNDAHAN HIGH SCHOOL Vs. STATE OF ODISHA
December 8, 2022
MANAGING COMMITTEE OF SARASWATI SISHU VIDYA MANDIR, JAGATPUR Vs. STATE OF ODISHA
August 30, 2022
MANAGING DIRECTOR, ORISSA STATE CASHEW DEVELOPMENT CORPORATION Vs. SUDHANSU CHANDRA DASH
July 6, 2022
MANAS Vs. STATE OF ORISSA
October 19, 2022
MANAS PRADHAN Vs. STATE OF ODISHA
August 5, 2022
MANAS RANJAN PANI Vs. STATE OF ODISHA
April 25, 2022
MANAS RANJAN PRADHAN Vs. STATE OF ORISSA
January 18, 2022
MANAS RANJAN SWAIN Vs. AUTHORIZED OFFICER
September 14, 2022
MANIKA DAS Vs. SATYANARAYAN DAS
August 3, 2022
MANIKESWARI GEMS PVT. LTD Vs. ZAM ENGG. AND PVT. LTD
July 6, 2022
MANJULATA DAS Vs. STATE OF ODISHA
May 11, 2022
MANJULATA NAYAK Vs. STATE OF ODISHA
June 2, 2022
MANJULATA PANDA Vs. STATE OF ODISHA
November 3, 2022
MANMOHAN SRIMALI Vs. D.D. DEVELOPERS
May 9, 2022
MANO KHILLO Vs. STATE OF ODISHA
September 27, 2022
MANOJ BEHERA Vs. STATE OF ODISHA
January 18, 2022
MANOJ KUMAR GHOSAL Vs. ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
November 28, 2022
MANOJ KUMAR JENA Vs. STATE OF ODISHA
September 13, 2022
MANOJ KUMAR NAIK Vs. STATE OF ODISHA
December 2, 2022
MANOJ KUMAR SAHU Vs. STATE OF ORISSA
January 24, 2022
MANOJ KUMAR SAHU Vs. MAA TARINI COAL SUPPLIERS
February 2, 2022
MANOJ MOHAPATRA Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION
July 7, 2022
MANOJ NAIK Vs. STATE OF ODISHA
February 14, 2022
MANORAMA BHUYAN Vs. REGIONAL MANAGER
September 14, 2022
MANORANJAN DAS Vs. STATE OF ORISSA
April 25, 2022
MANORANJAN SAHOO Vs. SEEMA SAHU
August 22, 2022
MANORANJAN SAMANTARAY Vs. STATE OF ODISHA
April 5, 2022
MANTU Vs. STATE OF ORISSA
September 30, 2022
MARUTI ESTATE INDIA (P) LTD Vs. STATE OF ODISHA
June 20, 2022
MATA NAYAK Vs. STATE OF ODISHA
April 18, 2022
MAYURBHANJ CENTRAL CO-OPERATIVE BANK LIMITED Vs. GANESWAR SAHU
December 14, 2022
MD. ARMAN Vs. RESHMA KHATOON
January 21, 2022
MD. HAMIDULLAH Vs. STATE OF ODISHA
January 31, 2022
MD. MALLIK KHAN Vs. STATE OF ODISHA
November 8, 2022
MD. MOFAZZALUR RAHMAN Vs. STATE OF ODISHA (VIGILANCE)
September 23, 2022
MESCO HOTELS LTD Vs. BIJOY KUMAR MOHAPATRA
August 30, 2022
MILAN Vs. STATE OF ODISHA
May 16, 2022
MILLAN KUMAR TRIPATHY Vs. STATE OF ODISHA
October 13, 2022
MILU Vs. STATE OF ODISHA
February 22, 2022
MILU PURTY Vs. STATE OF ODISHA
September 26, 2022
MINAKETAN PANI Vs. STATE OF ORISSA
May 20, 2022
MINATI MOHAPATRA Vs. ORISSA POWER GENERATION CORPORATION
September 12, 2022
MINATI NAYAK Vs. STATE OF ODISHA
October 20, 2022
MIND MART Vs. STATE OF ODISHA
October 14, 2022
MITA DAS Vs. STATE OF ODISHA
May 18, 2022
MITRA MOHAPATRA Vs. STATE OF ODISHA
September 20, 2022
MOHAMMAD ARIF Vs. ENFORCEMENT DIRECTORATE
May 31, 2022
MOHAMMAD IMTIYAZ KHAN Vs. REGIONAL TRANSPORT OFFICER
November 11, 2022
MOHAMMED MOQUIM Vs. STATE OF ODISHA
October 19, 2022
MOHANLAL PANCH Vs. SRI JAGANNATH MAHAPRABHU BIJE PURI MARFAT SRI MANDIR
May 10, 2022
MONIKA NAYAK Vs. STATE OF ODISHA
August 30, 2022
MONORANJAN MOHANTY Vs. STATE ENGINEER
February 14, 2022
MUKAND LTD Vs. STATE OF ORISSA
March 14, 2022
MUKTIKANTA ROUTRAY Vs. PRAVAS SAHOO
April 4, 2022
MUKUNDA CHANDRA PARIDA Vs. CHIEF MANAGER, STATE BANK OF INDIA
December 7, 2022
MUNA PANI Vs. STATE OF ODISHA
November 18, 2022
MUNA PRADHAN Vs. STATE OF ODISHA
January 31, 2022
MUNA SAHOO Vs. STATE OF ODISHA
April 27, 2022
MUTIALLA RAMA KRUSHNA Vs. ADDITIONAL COMMISSIONER OF SETTLEMENT & CONSOLIDATION, SAMBALPUR
October 19, 2022
N. BHIKARI PATRA Vs. STATE OF ORISSA
October 19, 2022
N. CHIRANJIBI RAO Vs. STATE OF ODISHA
August 22, 2022
N. MANI Vs. STATE OF ODISHA
February 15, 2022
NABA KRISHNA MAHAPATRA Vs. STATE OF ODISHA
July 11, 2022
NABAGHANA MAJHI Vs. STATE OF ORISSA
October 19, 2022
NABAKRUSHNA DANTA Vs. STATE OF ODISHA
October 28, 2022
NAIKU MAJHI Vs. STATE OF ODISHA
July 12, 2022
NAKHIA Vs. STATE OF ODISHA
September 14, 2022
NAKUL KISHOR MERLI Vs. UNION OF INDIA
August 11, 2022
NAKULA DIGAL Vs. STATE OF ORISSA
February 15, 2022
NALINA KUMAR RAY Vs. STEEL AUTHORITY OF INDIA LIMITED, ROURKELA
April 12, 2022
NALINI PADHI Vs. SUGYAN KUMAR MOHANTY
April 11, 2022
NAMRATA MISHRA Vs. CHINMAYA DAS
October 17, 2022
NANDALAL RUNGTA Vs. STATE OF ODISHA (VIGILANCE)
February 18, 2022
NARAYAN BEHERA Vs. STATE OF ORISSA
August 12, 2022
NARAYAN BEHERA Vs. COMMISSIONER, LAND RECORDS AND SETTLEMENT, ODISHA
June 7, 2022
NARAYAN BHOI Vs. STATE OF ODISHA
December 2, 2022
NARAYAN MALIK Vs. SADASHIV MALIK
May 9, 2022
NARAYAN MOHAPATRA Vs. STATE OF ODISHA
August 3, 2022
NARAYAN SAHOO Vs. CENTRAL BOARD OF INDIRECT TAXES & CUSTOMS, NEW DELHI
September 26, 2022
NARAYAN SUMANTARAY Vs. STATE OF ORISSA
October 19, 2022
NARENDRA MAJHI Vs. STATE OF ORISSA
May 4, 2022
NARENDRA NAYAK Vs. STATE OF ODISHA
June 29, 2022
NARENDRA SAMAL Vs. STATE OF ORISSA
July 13, 2022
NARESH KUMAR JENA Vs. STATE OF ODISHA
August 23, 2022
NARESH PRADHAN Vs. STATE OF ORISSA
July 5, 2022
NARESH PRASAD SINGH Vs. STATE OF ORISSA
March 16, 2022
NARSIN BEGUM Vs. MR. CHANDESWAR RAY
March 30, 2022
NATABAR SWAIN Vs. STATE OF ODISHA
July 15, 2022
NATIONAL ALUMINIUM COMPANY LIMITED, BHUBANESWAR Vs. COMMISSIONER OF INCOME TAX, BHUBANESWAR
February 9, 2022
NATIONAL ALUMINIUM COMPANY LIMITED, NALCO, BHUBANESWAR Vs. COMMISSIONER OF INCOME TAX, BHUBANESWAR
March 9, 2022
NATIONAL INSURANCE CO. LTD. Vs. KAMINI BEHERA
June 20, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. G. DILESU PATRA
August 12, 2022
NATIONAL INSURANCE COMPANY LTD Vs. GOBARDHAN CHANDRA PATTANAYAK
August 22, 2022
NATIONAL INSURANCE COMPANY LTD Vs. MANAGER, AXIS BANK LTD.
July 7, 2022
NATIONAL INSURANCE COMPANY LTD. Vs. SUSHANTA KUMAR DASH
May 4, 2022
NAZIR KHAN Vs. STATE OF ODISHA
July 15, 2022
NEPAL DEEP Vs. STATE OF ORISSA
October 12, 2022
NEW INDIA ASSURANCE CO. LTD Vs. SARASWATI SETH
May 4, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. SAMPAD KUMAR BARAL
January 10, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. SOOSREE PLASTIC INDUSTRIES PVT. LTD
April 26, 2022
NIHAR SAHANI Vs. STATE OF ORISSA
August 16, 2022
NIKHILA UTKALA KHUDRA BYABASAYI AND VENDING ZONE SURAKHYA TRUST Vs. STATE OF ODISHA
October 26, 2022
NILACHAL ACHARYA Vs. STATE OF ODISHA
April 13, 2022
NILACHALA SARASWATA SANGHA Vs. SENIOR SUPERINTENDENT OF POST OFFICES
September 20, 2022
NILAKANTHA TRIPATHY Vs. STATE OF ORISSA
August 5, 2022
NILAMANI MISHRA Vs. UNION OF INDIA
April 7, 2022
NILAMANI SAHOO Vs. BATA KRUSHNA SAHOO
August 24, 2022
NILENDRA KUMAR MAHAPATRA Vs. INDIAN OIL CORPORATION
September 13, 2022
NILIMA Vs. TRILOCHAN
September 15, 2022
NILIMA Vs. MANOJ KUMAR ACHARYA
September 13, 2022
NILKAMAL BISWAS Vs. STATE OF ORISSA
January 24, 2022
NILUFAR HAMID Vs. STATE OF ODISHA
January 31, 2022
NINIMA MAHAPATRA Vs. COLLECTOR, BARGARH
August 2, 2022
NIRAKAR GURU Vs. STATE OF ODISHA
November 17, 2022
NIRAKAR MISHRA Vs. UNION OF INDIA
May 24, 2022
NIRANJAN BISWAL Vs. SRIDHAR SAHOO
March 16, 2022
NIRANJAN DEHURY Vs. STATE OF ORISSA
January 25, 2022
NIRANJAN KAR Vs. STATE OF ORISSA
April 7, 2022
NIRANJAN KUMAR SENA Vs. AUTHORIZED OFFICER UNION BANK OF INDIA
July 14, 2022
NIRANJAN OJHA Vs. SIBA PRASAD SAHOO
February 16, 2022
NIRANJAN SAHOO Vs. STATE OF ORISSA
April 8, 2022
NIRANJAN SETHI Vs. STATE OF ODISHA
September 20, 2022
NIRMAL CHARAN KUND Vs. TRILOKYANATH KUND
July 25, 2022
NIRMALA SAHOO Vs. CHIEF EXECUTIVE OFFICER, CESU
August 30, 2022
NISSAN SHALOM CHILDREN HOME Vs. XXX XXXX XXXX
April 22, 2022
NITYANANDA MANDAL Vs. STATE OF ODISHA
March 31, 2022
NRUSINGHANATH SAHOO Vs. STATE OF ORISSA
December 1, 2022
NTPC LTD. Vs. PRESIDING OFFICER
November 4, 2022
NVIRON LEARNING FOUNDATION Vs. STATE OF ODISHA
November 24, 2022
ODISHA GRAMYA BANK, BARIPADA BRANCH Vs. REGISTRAR, CIVIL COURTS, BARIPADA
February 23, 2022
ODISHA JESUIT SOCIETY Vs. STATE OF ODISHA
November 10, 2022
ODISHA MINING CORPORATION LTD Vs. D.K.NAYAK
August 1, 2022
ODISHA POWER GENERATION CORPORATION LTD Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE 2(2), BHUBANESWAR
March 11, 2022
ODISHA SMALL INDUSTRIES CORPORATION Vs. MICRO SMALL AND MEDIUM ENTERPRISES INDUSTRIAL FACILITATION COUNCIL
January 10, 2022
ODISHA STATE ROAD TRANSPORT CORPORATION, BHUBANESWAR Vs. ARSS BUS TERMINAL PVT. LTD., BHUBANESWAR
October 26, 2022
OM AUTOMOBILES, BERHAMPUR Vs. STATE OF ODISHA
April 11, 2022
ORIPOL INDUSTRIES LIMITED,BALASORE Vs. JOINT COMMISSIONER OF INCOME TAX
May 12, 2022
ORISSA CHROME EXPORT AND MINING COMPANY LTD Vs. COMMISSIONER CUM SECRETARY, DEPARTMENT OF INDUSTRIES, GOVERNMENT OF ORISSA
March 21, 2022
ORISSA COAL CHEM PVT. LTD Vs. NALCO
July 22, 2022
ORISSA FOREST DEVELOPMENT CORPORATION LTD., JHARSUGUDA Vs. STATE OF ORISSA
March 16, 2022
ORISSA MINING CORPORATION LTD., BHUBANESWAR Vs. DEPUTY COMMISSIONER OF INCOME TAX, BHUBANESWAR
February 2, 2022
ORISSA SPONGE IRON & STEEL LTD Vs. ASST.COMMISSIONER OF INCOME TAX, SAMBALPUR
February 7, 2022
ORISSA STATE BEVERAGES CORPORATION LTD. Vs. RAJENDRA BARIK
December 6, 2022
ORISSA STATE CO OPERATIVE, MARKETING FEDERATION Vs. GOVERNMENT OF ORISSA
May 9, 2022
ORISSA STATE HOUSING BOARD Vs. DEPUTY DIRECTOR
December 6, 2022
ORISSA STATE HOUSING BOARD Vs. SEBATI DEI @ ROUTRAY (SINCE DEAD)
May 10, 2022
ORISSA STATE HOUSING BOARD Vs. DEPUTY DIRECTOR
November 3, 2022
ORISSA STATE HOUSING BOARD Vs. DEPUTY DIRECTOR
November 22, 2022
ORISSA STATE ROAD TRANSPORT CORPORATION Vs. CHINTAMANI PRADHAN
January 6, 2022
ORISSA STATE WARE HOUSING CORPORATION Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BHUBANESWAR
March 8, 2022
ORISSA TEXTILE MILLS LTD Vs. XXX
September 15, 2022
ORISSA TRUST OF TECHNICAL EDUCATION AND TRAINING Vs. CHIEF COMMISSIONER OF INCOME TAX, ORISSA REGION, BHUBANESWAR
April 26, 2022
ORISSA WATER SUPPLY Vs. PRAFUL KUMAR SETHI
January 31, 2022
OSTRC Vs. KANGALI CH. MOHANTY
July 13, 2022
OSWAL SARAKARAKHANA SHRAMIKA SANGHA TRADE UNION Vs. STATE OF ODISHA
July 19, 2022
P. ANANDA RAO Vs. R. KRISHORE PATANAIK
November 1, 2022
P. ARUNA KUMARI PATRO Vs. INCOME TAX OFFICER
February 7, 2022
P. SINU Vs. STATE OF ODISHA
November 25, 2022
P.K. ORES (P) LTD. Vs. BANK OF BARODA
August 10, 2022
P.K. ORES PVT. LTD Vs. COMMISSIONER OF SALES TAX
May 6, 2022
P.MALLIKARJUN RAO Vs. MANAGING DIRECTOR, ORISSA STATE COOPERATIVE BANK LTD
February 18, 2022
PABITRA MOHAN MALLIK Vs. STATE OF ODISHA
May 18, 2022
PABITRA MOHAN MALLIK Vs. STATE OF ODISHA
May 12, 2022
PABITRA MOHANTY Vs. STATE OF ODISHA
April 20, 2022
PABITRA RANJAN SAHOO Vs. STATE OF ODISHA
August 29, 2022
PADMA CHARAN JENA Vs. PRASANNA KUMAR JENA
February 15, 2022
PADMA CHARAN SAHU Vs. STATE OF ODISHA
September 26, 2022
PADMA NAYAK Vs. STATE OF ODISHA
October 26, 2022
PADU PATRA Vs. STATE OF ORISSA
January 12, 2022
PANCHA Vs. STATE OF ODISHA
December 8, 2022
PANCHASAKHA CARRIER Vs. INDIAN OIL CORPORATION LTD
October 19, 2022
PANCHU Vs. STATE OF ODISHA
July 29, 2022
PANKAJ SALES Vs. COMMISSIONER, COMMERCIAL TAXES
July 6, 2022
PAPALA SYAMALA Vs. STATE OF ODISHA
June 10, 2022
PAPU DANDASEA Vs. STATE OF ORISSA
March 15, 2022
PAPU SAHU Vs. STATE OF ODISHA
July 15, 2022
PARADEEP PHOSPHATES LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, BHUBANESWAR
December 15, 2022
PARADEEP PHOSPHATES LTD Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
September 5, 2022
PARADIP PORT TRUST Vs. UNION OF INDIA
January 18, 2022
PARBATI CHARAN DAS Vs. CHAIRMAN, URBAN COOPERATIVE BANK LTD.
April 5, 2022
PARBATI DEI Vs. SUKANTI PATTNAIK
May 11, 2022
PARESHNATH MISHRA Vs. ROSALINI PATI
June 27, 2022
PAS GOLDEN MD.RAJAK Vs. STATE OF ODISHA
March 31, 2022
PATRA Vs. STATE OF ORISSA
August 16, 2022
PHOTOGRAPHIC ASSOCIATION OF ODISHA Vs. STATE OF ODISHA
November 23, 2022
PIDIKA SAMBARU Vs. STATE OF ODISHA
March 4, 2022
PILKU PANGI @ PILUKU Vs. STATE OF ORISSA (HOME DEPARTMENT)
April 21, 2022
PINKU Vs. STATE OF ODISHA
February 7, 2022
PINTU PRADHAN Vs. STATE OF ODISHA
March 21, 2022
PITAMBAR BHOI Vs. STATE OF ODISHA
April 4, 2022
PMR CONSORTIUM Vs. BHUBANESWAR MUNICIPAL CORPORATION
October 21, 2022
PRABASINI PANDA Vs. STATE OF ODISHA
August 25, 2022
PRABHAKAR MOHAPATRA Vs. CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA, MUMBAI
October 20, 2022
PRABINA KUMARI MOHURIA Vs. STATE OF ODISHA
September 8, 2022
PRABIR KUMAR MOHANTY Vs. STATE OF ODISHA
December 7, 2022
PRADEEP BISWAS Vs. STATE OF ODISHA
April 20, 2022
PRADEEP KUMAR DAS Vs. STATE OF ORISSA
March 28, 2022
PRADEEP KUMAR DASH Vs. GITANJALI DASH
November 11, 2022
PRADEEP KUMAR MISHRA Vs. VICE CHANCELLOR, VEER SURENDRA SAI UNIVERSITY OF TECHNOLOGY
July 14, 2022
PRADEEP KUMAR MISHRA Vs. STATE OF ODISHA
January 18, 2022
PRADEEP KUMAR NATH Vs. STATE OF ODISHA
April 21, 2022
PRADEEP KUMAR PANIGRAHY Vs. STATE OF ODISHA
November 25, 2022
PRADEEP KUMAR PATTNAIK Vs. STATE OF ODISHA
April 4, 2022
PRADEEP KUMAR PRADHAN Vs. JOINT COMMISSIONER OF INCOME TAX
August 16, 2022
PRADEEP MOHANTY Vs. STATE OF ORISSA
August 1, 2022
PRADEEP PANDA Vs. STATE OF ODISHA
September 23, 2022
PRADIP KUMAR HOTA Vs. STATE OF ODISHA
January 4, 2022
PRADIP KUMAR SAHOO Vs. PRINCIPAL SECRETARY TO GOVT.
May 31, 2022
PRADYUMNA PATTNAIK Vs. STATE OF ODISHA
November 18, 2022
PRADYUMNA SAHU Vs. STATE OF ODISHA
September 30, 2022
PRAFULLA CHANDRA PADHI Vs. COMMISSIONER OF ENDOWMENT
December 7, 2022
PRAFULLA KUMAR PRUSTY Vs. RAMESH CHANDRA BEHERA
February 11, 2022
PRAGYAN PRIYADASINI BARIK Vs. LAL MOHAN SABAT
January 27, 2022
PRAHALLAD KHANDELWAL Vs. VIJAY KHANDELWAL
April 7, 2022
PRAHALLAD PANDA Vs. STATE OF ODISHA
November 9, 2022
PRAJNA PRANAB ACHARYA Vs. UNION BANK OF INDIA
May 10, 2022
PRAJNYA PARAMITA SETHI Vs. STATE OF ODISHA
October 21, 2022
PRAJNYA PRIYADARSINI SATAPATHY Vs. ASHISH RANJAN HOTA
March 21, 2022
PRAKASH CHANDRA JENA Vs. RAM MOHAN PANDA
April 20, 2022
PRAKASH SAMANTARAY Vs. STATE OF ORISSA
January 4, 2022
PRAMESH PRADHAN Vs. STATE OF ORISSA
April 20, 2022
PRAMOD JENA AND ANOTHER Vs. STATE OF ODISHA
September 2, 2022
PRAMOD KUMAR ROUT Vs. SUPERINTENDING ENGINEER
April 13, 2022
PRAMOD KUMAR SAHOO Vs. STATE OF ORISSA
August 4, 2022
PRAMOD KUMAR SAHOO Vs. STATE (VIGILANCE)
January 3, 2022
PRAMOD KUMAR SANTI Vs. AUTHORIZED OFFICER CUM CHIEF MANAGER, BANK OF BARODA
July 27, 2022
PRANAB KUMAR DAS PATTNAIK Vs. DENA BANK, BHUBANESWAR BRANCH, BHUBANESWAR
August 10, 2022
PRANAKRUSHNA BEHERA Vs. COMMISSIONER, LAND RECORDS AND SETTLEMENT, ODISHA
June 7, 2022
PRASAD CHOUDHURY Vs. SASMITA SAHOO
January 3, 2022
PRASAD JEWELLERY Vs. STATE OF ORISSA
April 25, 2022
PRASAN KUMAR KANHOR Vs. STATE OF ODISHA
April 12, 2022
PRASANN KUMAR ACHARYA Vs. STATE OF ORISSA
August 1, 2022
PRASANNA KUMAR HANS Vs. STATE OF ORISSA
September 30, 2022
PRASANNAJIT NAYAK Vs. STATE OF ODISHA
February 9, 2022
PRASANNAJIT NAYAK Vs. STATE OF ODISHA
February 21, 2022
PRASANT KISHAN Vs. STATE OF ORISSA
September 27, 2022
PRASANT KUMAR JAGDEV Vs. STATE OF ODISHA
May 20, 2022
PRASANT KUMAR MOHANTY Vs. STATE OF ODISHA
September 5, 2022
PRASANT KUMAR SAHU Vs. STATE OF ODISHA
February 3, 2022
PRASANT MALLICK Vs. STATE OF ODISHA
April 7, 2022
PRASANTA KUMAR BEHERA Vs. STATE OF ODISHA
February 7, 2022
PRASANTA KUMAR JENA Vs. STATE OF ODISHA
August 8, 2022
PRASANTA KUMAR PATRA Vs. RESERVE BANK OF INDIA
September 13, 2022
PRASANTA KUMAR ROUT Vs. STATE OF ORISSA
April 13, 2022
PRATAP ACHARYA Vs. STATE OF ORISSA
April 20, 2022
PRATAP CHANDRA JENA Vs. STATE OF ODISHA
April 11, 2022
PRATAP CHANDRA JENA Vs. PRESIDING OFFICER, LABOUR COURT
July 6, 2022
PRATAP CHANDRA MAHANTA Vs. STATE OF ORISSA (VIGILANCE)
April 22, 2022
PRATAP CHANDRA NAYAK & ANOTHER Vs. STATE OF ODISHA
September 2, 2022
PRATAP CHANDRA SAMANTARAY Vs. CHIEF MANAGER, PUNJAB NATIONAL BANK (OBC), BALASORE
April 25, 2022
PRATAP JENA Vs. STATE OF ODISHA
September 30, 2022
PRATAP KUMAR BHUYAN Vs. PRATAP KUMAR BHUYAN
March 17, 2022
PRATAP MALIK Vs. STATE OF ODISHA
September 23, 2022
PRATAP NAIK Vs. STATE OF ORISSA
August 3, 2022
PRATIMA Vs. G.M. EAST COAST RAILWAY
June 22, 2022
PRAVAKAR DAS Vs. MAHENDRA DAS
February 15, 2022
PRAVAKAR DEY Vs. UNION OF INDIA
August 11, 2022
PRAVAT KUMAR PRADHAN Vs. STATE BANK OF INDIA
July 13, 2022
PRAVEEN PASWAN Vs. STATE OF ODISHA
November 25, 2022
PRAVUDUTTA PATRA Vs. STATE OF ODISHA
January 28, 2022
PREM Vs. STATE OF ORISSA
January 21, 2022
PREM KUMAR Vs. BHAGABAN RAM
January 11, 2022
PRINCIPAL COMMISSIONER OF GST Vs. NEELACHAL ISPAT NIGAM LTD
November 22, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. BASUKINATH ROADWAYS PRIVATE LIMITED
November 17, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. MAHANADI COALFIELDS LTD
November 24, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX I, BHUBANESWAR Vs. T. BISWANATH PATRO
March 16, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX, BHUBANESWAR Vs. ORISSA STATE POLICE HOUSING & WELFARE CORPORATION LTD
April 26, 2022
PRINCIPAL COMMISSIONER OF INCOME TAX, CUTTACK Vs. PATNAIK MINERALS PVT. LTD
March 9, 2022
PRINCIPAL SECRETARY TO THE GOVERNMENT OF ODISHA Vs. JAGGANATH CHAUDHURY
March 14, 2022
PRINCIPAL SECRETARY, GOVERNMENT OF ODISHA, DEPARTMENT OF PANCHAYATI RAJ AND DRINKING WATER, LOK SEVA BHAWAN Vs. GIRISH KUMAR PARIDA
March 21, 2022
PRITAM NAYAK Vs. STATE OF ODISHA
March 9, 2022
PRITAM NAYAK Vs. STATE OF ODISHA
December 9, 2022
PRITI OIL LTD Vs. STATE OF ORISSA
August 2, 2022
PRITILATA DASH Vs. SUPERINTENDENT OF POLICE
July 12, 2022
PRITILATA MOHAPATRA Vs. STATE OF ODISHA
May 4, 2022
PRIYA RANJAN DASH Vs. SIBA SHANKAR MOHANTY
November 17, 2022
PRIYANKA SENAPATI Vs. CHAIRMAN, PERMANENT LOK ADALAT
July 15, 2022
PROJECT DIRECTOR, ORISSA PRIMARY EDUCATION PROGRAMME AUTHORITY Vs. UNIVERSAL ENTERPRISES
February 4, 2022
PROJECT OFFICER, BHARATPUR OPEN CAST PROJECT OF MAHANADI COALFIELDS LTD Vs. DARSANI KUMAR SAHOO
December 2, 2022
PRUTHWIRAJ LENKA Vs. STATE OF ODISHA
January 3, 2022
PUNAM GORAIN Vs. ASHUTOSH DASH
August 29, 2022
PUPPALA ISHRAMMA Vs. PUPPALA DHANARAJU
January 10, 2022
PURI HOTEL PRIVATE LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX, ORISSA, BHUBANESWAR
January 4, 2022
PURNA CHANDRA MOHAPATRA Vs. STATE OF ORISSA
March 22, 2022
PURNA CHANDRA PANDA Vs. BHAGYALAKSHMI SAHU
November 11, 2022
PURNA GHASI Vs. STATE OF ODISHA
September 9, 2022
PURNACHANDRA BINDHANI Vs. STATE OF ORISSA
January 18, 2022
PURNIMA RAY Vs. SUSAMARANI RAY
October 28, 2022
PUSPANJALI CHHATRIA Vs. STATE OF ORISSA
January 5, 2022
PUSPANSHU MALLICK Vs. STATE OF ORISSA
March 28, 2022
R. KESHAB Vs. STATE OF ODISHA
February 2, 2022
R. SATYANARAYAN Vs. STATE OF ORISSA
April 13, 2022
RABI Vs. STATE OF ORISSA
January 12, 2022
RABINARAYAN BEHERA Vs. COLLECTOR, DHENKANAL
January 10, 2022
RABINDRA BEHERA Vs. STATE OF ODISHA
February 2, 2022
RABINDRA PANIGRAHI Vs. STATE OF ODISHA
May 20, 2022
RABINDRA PARIDA Vs. STATE OF ORISSA
January 21, 2022
RADHA GOBINDA PATRA Vs. STATE OF ODISHA
August 23, 2022
RADHAKANTA HATI Vs. STATE OF ODISHA
April 5, 2022
RADHAKANTA MATH Vs. STATE OF ODISHA
June 7, 2022
RADHAKESHAV RICE MILL PVT. LTD Vs. STATE OF ODISHA
June 20, 2022
RADHAKRUSHNA GHOSH Vs. ORISSA FOREST DEVELOPMENT CORPORATION LTD.
October 12, 2022
RADHARANI PATRA Vs. UNION OF INDIA
October 10, 2022
RADHESHYAM DAS Vs. STATE OF ODISHA
March 31, 2022
RADHU MAJHI Vs. STATE OF ORISSA
April 13, 2022
RAGHU Vs. STATE OF ODISHA
October 14, 2022
RAGHUNATH SAHU Vs. STATE OF ODISHA
January 19, 2022
RAHEMAN MAHAMMED Vs. STATE OF ORISSA
March 29, 2022
RAJ KISHOR BEHERA Vs. STATE OF ODISHA
August 23, 2022
RAJA GOUDA Vs. STATE OF ODISHA
March 22, 2022
RAJANI DEVI BANKA Vs. UNION OF INDIA
May 5, 2022
RAJANIKANTA SAHANI Vs. AUTHORIZED OFFICER, UNION BANK OF INDIA, REGIONAL OFFICE, CUTTACK
April 26, 2022
RAJAT KUMAR ROUT Vs. STATE OF ORISSA
September 5, 2022
RAJDEEP DAS Vs. TANMAYA PANDA
May 9, 2022
RAJEEV RANJAN Vs. REPUBLIC OF INDIA
November 9, 2022
RAJENDRA BEHERA Vs. STATE OF ODISHA
July 22, 2022
RAJENDRA KUMAR ARUKHA Vs. UNION BANK OF INDIA
December 8, 2022
RAJENDRA KUMAR PANDA Vs. STATE OF ORISSA
January 19, 2022
RAJENDRA MOHANTA Vs. STATE OF ODISHA
May 31, 2022
RAJENDRA NARAYAN SWAIN Vs. SUBHASHREE SWAIN
November 4, 2022
RAJENDRA PARABHOI Vs. STATE OF ORISSA
January 18, 2022
RAJENDRA PRASAD PRADHAN Vs. N. KISHORE PATNAIK
January 21, 2022
RAJENDRA SAMAREDY Vs. STATE OF ODISHA
March 21, 2022
RAJESH AND CO. BHUBANESWAR Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, SAMBALPUR
April 21, 2022
RAJESH KUMAR AGARWAL Vs. REGIONAL DIRECTOR (E), MINISTRY OF CORPORATE AFFAIRS
July 25, 2022
RAJESH KUMAR BEHERA Vs. STATE OF ODISHA
February 9, 2022
RAJESH KUMAR KAR Vs. STATE OF ODISHA
November 8, 2022
RAJESH KUMAR NAYAK Vs. STATE OF ORISSA
January 18, 2022
RAJESH KUMAR SAHOO Vs. RECOVERY OFFICER
November 3, 2022
RAJESH PANDA Vs. STATE OF ODISHA
April 4, 2022
RAJIB KUMAR HOTA Vs. ODISHA MINING CORPORATION LTD.
November 1, 2022
RAJIBA BEHERA Vs. STATE OF ODISHA
February 1, 2022
RAJLAXMI MAJHI Vs. HRUSHIKESH MANDAL
June 21, 2022
RAJNI KANTA SAHOO Vs. STATE OF ODISHA
November 23, 2022
RAJU Vs. STATE OF ODISHA
May 10, 2022
RAJU KUMAR Vs. STATE OF ODISHA
November 22, 2022
RAJU NAIK Vs. STATE OF ODISHA
August 30, 2022
RAJU PARAJA Vs. STATE OF ODISHA
July 15, 2022
RAJU@TOFAN PARIDA Vs. STATE OF ODISHA
February 3, 2022
RAKESH DIGAL Vs. STATE OF ORISSA
January 7, 2022
RAM KUMAR AGRAWAL ENGINEERS PVT. LTD Vs. STATE OF ODISHA
March 4, 2022
RAMA CHANDRA MALLIK Vs. STATE OF ORISSA
February 23, 2022
RAMA CHANDRA MOHAPATRA Vs. STATE OF ODISHA
February 15, 2022
RAMA CHANDRA MOHAPATRO Vs. STATE OF ODISHA
January 10, 2022
RAMA CHANDRA SAHOO Vs. STATE OF ORISSA
July 21, 2022
RAMA CHANDRA SAHOO Vs. STATE OF ODISHA
August 17, 2022
RAMA CHANDRA SATAPATHY Vs. STATE OF ODISHA
February 23, 2022
RAMA SAHOO Vs. KRUSHNA CHANDRA DHAR
November 30, 2022
RAMAKANTA PARIJA Vs. DEPUTY CHIEF MINING ENGINEER
February 14, 2022
RAMAKANTA RATH Vs. HIGH COURT OF ORISSA
July 29, 2022
RAMAKRISHNA KANHAR Vs. STATE OF ODISHA
April 26, 2022
RAMANATH Vs. KRUSHNA CHANDRA JARIKA PARTIES
June 20, 2022
RAMANI RANJAN MOHANTY Vs. W.V. RAJA
January 25, 2022
RAMDAS HANTAL Vs. STATE OF ODISHA
October 26, 2022
RAMESH BEHERA Vs. STATE OF ODISHA
May 9, 2022
RAMESH CHANDRA BISWAL Vs. STATE OF ODISHA
April 7, 2022
RAMESH CHANDRA MOHANTY Vs. STATE OF ORISSA
February 25, 2022
RAMESH CHANDRA PANDA Vs. STATE OF ODISHA
August 23, 2022
RAMESH CHANDRA PANI Vs. STATE OF ORISSA
March 7, 2022
RAMESH KHORA Vs. STATE OF ODISHA
February 4, 2022
RAMESH MEHER Vs. STATE OF ODISHA
February 2, 2022
RAMESWARLAL SHYAMSUNDAR Vs. STATE OF ODISHA
April 11, 2022
RAMLAGAN ROY Vs. STATE OF ODISHA
February 17, 2022
RAMSHANKAR MAHAPATRA Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
May 10, 2022
RANGA NAIK Vs. HAREBANANDA BHATRA
September 20, 2022
RANJAN KUMAR DASH Vs. SOLE ARBITRATOR
February 11, 2022
RANJAN KUMAR JENA Vs. GENERAL INSURANCE COMPANY LTD
May 16, 2022
RANJAN KUMAR SAHOO Vs. UNION OF INDIA
July 22, 2022
RANJAN KUMAR SAHU Vs. STATE OF ODISHA
May 27, 2022
RANJIT KUMAR DAS. Vs. SR. DIVISIONAL ENGINEER (NORTH), EAST-COAST RAILWAY, KHURDA ROAD
October 13, 2022
RASHMI RANJAN ROUT Vs. STATE OF ODISHA
February 18, 2022
RASHMIREKHA SAHOO Vs. PUNJAB NATIONAL BANK
April 27, 2022
RASHMITA ACHARYA Vs. SUBRAT KUMAR NAIK
September 27, 2022
RATNAKAR BARAL Vs. MANAGING DIRECTOR, ORISSA STATE COOPERATIVE MARKETING FEDERATION LIMITED
March 28, 2022
RATNAKAR NAIK Vs. STATE OF ODISHA
April 11, 2022
RAVI RANJAN KUMAR Vs. STATE OF ODISHA
July 6, 2022
RAWEL BARLA Vs. STATE OF ODISHA
June 20, 2022
REBATI SETHI Vs. STATE OF ODISHA
January 25, 2022
RECKITT BENCKISER (INDIA) LTD Vs. STATE OF ODISHA
August 12, 2022
REGISTRAR Vs. NAKUL KUMAR NAYAK
November 1, 2022
RENUBALA SABAT Vs. STATE OF ODISHA
May 17, 2022
RENUPRAVA PANDA Vs. STATE OF ODISHA
September 14, 2022
REPUBLIC OF INDIA Vs. SANTOSH NAYAK
February 16, 2022
ROHIT BERLIA Vs. INTELLIGENCE OFFICER, DIRECTOR GENERAL OF GOODS & SERVICE TAX INTELLIGENCE
January 11, 2022
ROHIT BERLIA Vs. INTELLIGENCE OFFICER, DIRECTOR GENERAL OF GOODS & SERVICE TAX
January 11, 2022
ROHITA MIRDHA Vs. STATE OF ORISSA
April 5, 2022
ROSHAN Vs. STATE OF ODISHA
February 7, 2022
ROSHAN ALI Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF ODISHAHOME DEPARTMENT
September 13, 2022
ROSHNI MEHER Vs. STATE OF ODISHA
May 12, 2022
RUBY ASSOCIATES, PVT. LTD., JAJPUR Vs. CENTRAL BOARD OF DIRECT TAXES, NEW DELHI
January 4, 2022
RUDRA NARAYAN BHUTIA Vs. STATE OF ORISSA
January 11, 2022
RUDRA NARAYAN SAHU Vs. STATE OF ORISSA
October 10, 2022
RUDRAKANTA PANDA Vs. STATE OF ODISHA
January 19, 2022
RUPANWITA PANDA Vs. STATE OF ORISSA
May 17, 2022
S. BHARAT Vs. STATE OF ORISSA
April 20, 2022
S.D.O., ELECTRICAL Vs. GIRISH CHANDRA DAS
July 6, 2022
S.K. AGARWALLA Vs. STATE OF ODISHA
January 7, 2022
S.N.M. BUSINESS PVT. LTD Vs. BALASORE EXECUTIVE ENGINEER
September 14, 2022
SAANKHYA EDUCATIONAL SOCIETY Vs. CHIEF MANAGERCUM AUTHORIZED OFFICER, STATE BANK OF INDIA
June 17, 2022
SABITA JENA Vs. LELIN JENA
June 20, 2022
SABITRI INDUSTRIES Vs. STATE OF ODISHA
June 21, 2022
SABITRI NANDA Vs. STATE OF ODISHA
April 13, 2022
SABITRI NAYAK Vs. CHIEF MANAGER, UCO BANK, (AUTHORIZED OFFICER)
April 21, 2022
SABYASACHI MISHRA Vs. LOPAMUDRA MISHRA
August 3, 2022
SABYASACHI MOHANTY Vs. STATE OF ODISHA
May 10, 2022
SACHIDANANDA LENKA Vs. STATE OF ORISSA
March 28, 2022
SACHIDANANDA MISHRA Vs. STATE OF ODISHA
January 31, 2022
SACHIMANI PAIKRAY Vs. STATE OF ODISHA
October 28, 2022
SACHINDRA KUMAR SAMAL Vs. MADHUSMITA SAMAL
November 11, 2022
SADA BENTAKAR Vs. STATE OF ODISHA
November 18, 2022
SAGNIKA DHAL Vs. SANJEET BEHERA
August 3, 2022
SAI FLY ASH BRICKS Vs. PUNJAB NATIONAL BANK, BALASORE
September 16, 2022
SAI MINERALS Vs. UNION BANK, ASSET RECOVERY BRANCH, BHUBANESWAR
April 22, 2022
SAIDA BIBI Vs. STATE OF ODISHA
November 10, 2022
SAIKALYANI SUVALAXMI SWAIN Vs. DIPTI RANJAN BARIK
September 8, 2022
SAILENDU KUMAR PANDA Vs. STATE OF ODISHA
March 15, 2022
SAJID BADABURA Vs. STATE OF ODISHA
September 21, 2022
SAKHIBEWA Vs. STATE OF ODISHA
March 4, 2022
SAKILA BANO Vs. SK. USMAN
June 27, 2022
SALAGADIA HAPPY AND HOLY HOME SOCIETY Vs. STATE OF ODISHA
July 6, 2022
SALGADIA HAPPY AND HOLY HOME SOCIETY Vs. STATE OF ORISSA
August 1, 2022
SALUBRITY BIOTECH LTD Vs. BANK OF BARODA, VADODARA
April 12, 2022
SAMARA BHAJ Vs. STATE OF ODISHA
March 25, 2022
SAMARENDRA NAYAK Vs. UNION OF INDIA
April 18, 2022
SAMARU PASAYAT Vs. ORISSA STATE FINANCIAL CORPORATION
April 26, 2022
SAMBARA SABAR Vs. STATE OF ODISHA
May 17, 2022
SAMBARA SABAR Vs. STATE OF ODISHA
November 3, 2022
SAMBARU DHIBAR Vs. STATE OF ODISHA
September 30, 2022
SAMBIT KUMAR Vs. STATE OF ODISHA
April 7, 2022
SAMIM @ SAMIM BEGUM Vs. STATE OF ORISSA
January 25, 2022
SANDEEP JAJODIA Vs. IDBI BANK LTD.
January 10, 2022
SANDEEP KUMAR SWAIN Vs. STATE OF ORISSA
January 24, 2022
SANGEET KUMAR PATRA Vs. STATE OF ORISSA
September 12, 2022
SANGRAM KEHARI BARIK Vs. STATE OF ORISSA
April 13, 2022
SANJAY KUMAR JENA Vs. STATE OF ODISHA
August 1, 2022
SANJAY KUMAR NAIK Vs. STATE OF ODISHA
June 7, 2022
SANJAY KUMAR PATRA Vs. STATE OF ODISHA
December 7, 2022
SANJAY MOHANTY Vs. SATYANARAYAN MAHAPATRA
February 22, 2022
SANJAYA JAIN Vs. STATE OF ODISHA
August 11, 2022
SANJEEB Vs. STATE OF ODISHA
March 25, 2022
SANJEET KUMAR SINGH Vs. STATE OF ODISHA
August 22, 2022
SANJIT KUMAR MISHRA Vs. RANJIT MISHRA
September 6, 2022
SANJUKTA MOHANTY Vs. BRANCH MANAGER, REPCO HOME FINANCE LTD.
December 13, 2022
SANJUKTA NAYAK Vs. MANAGING DIRECTOR, ODISHA STATE FINANCIAL CORPORATION, OMP SQUARE, CUTTACK
March 23, 2022
SANKAR DEV SETH Vs. STATE OF ODISHA
January 3, 2022
SANKAR MOHARANA Vs. CHIEF MANAGER, UCO BANK
July 7, 2022
SANKAR PRADHAN Vs. STATE OF ODISHA
September 20, 2022
SANMAT KUMBHAR Vs. STATE OF ODISHA
October 18, 2022
SANTILATA JENA Vs. STATE OF ODISHA
August 24, 2022
SANTILATA PANDA Vs. STATE OF ORISSA
September 15, 2022
SANTILATA SATPATHY Vs. LIFE INSURANCE CORPORATION OF INDIA
October 20, 2022
SANTOSH Vs. STATE OF ODISHA
February 2, 2022
SANTOSH @ KHUDI MINZ Vs. STATE OF ODISHA
April 21, 2022
SANTOSH DEVI AGARWAL Vs. REGIONAL MANAGER
November 1, 2022
SANTOSH KUMAR BARIK Vs. STATE OF ODISHA
October 19, 2022
SANTOSH KUMAR NAIK Vs. STATE OF ODISHA
November 17, 2022
SANTOSH KUMAR PATANAYAK Vs. MANDIR THROUGH UMASANKAR MOHANTY
January 11, 2022
SANTOSH KUMAR PATRA Vs. STATE OF ORISSA
April 29, 2022
SANTOSH KUMAR SASMAL Vs. BANK OF BARODA, ZONAL OFFICE
July 27, 2022
SANTOSH KUMAR SRICHANDAN Vs. STATE OF ODISHA
February 22, 2022
SANTOSH KUMAR SWAIN Vs. STATE OF ODISHA
February 2, 2022
SANTOSHINI MOHAPATRA Vs. STATE OF ORISSA
October 10, 2022
SARALA SECURITY & FACILITY SERVICES Vs. STATE OF ODISHA
May 2, 2022
SARANGA BEHERA Vs. COLLECTOR PURI
June 29, 2022
SARASWATI PRADHAN Vs. DHURUBA CHARAN PRADHAN
May 9, 2022
SARASWATI SETH Vs. SECRETARY, MAAKATADAGANDA F.M.S.
May 4, 2022
SARASWATI SWAIN Vs. STATE OF ORISSA
August 3, 2022
SARAT Vs. CHAMPABATI PATTNAIK
April 29, 2022
SARAT CHANDRA PARIDA Vs. STATE OF ODISHA
May 20, 2022
SARAT KUMAR SAHOO Vs. STATE OF ORISSA
August 1, 2022
SARAT KUMAR SAMAL Vs. STATE OF ODISHA
September 28, 2022
SARAT PRADHAN Vs. STATE OF ORISSA
May 9, 2022
SARAT SAHOO Vs. STATE OF ODISHA
December 7, 2022
SARATHI BANICHOR Vs. STATE OF ODISHA
May 6, 2022
SARBANG DAS GOSWAMI Vs. STATE OF ODISHA
November 24, 2022
SARBESWAR BAGUDAI Vs. STATE OF ORISSA
April 20, 2022
SARDA MINES PVT. LTD. Vs. STATE OF ODISHA
January 10, 2022
SARITA AGARWALLA Vs. BRANCH MANAGER, UNION BANK OF INDIA
April 21, 2022
SARITA NATH Vs. UNION OF INDIA
June 22, 2022
SAROJ KUMAR MALLICK Vs. DIRECTOR GENERAL & INSPECTOR GENERAL OF POLICE, ODISHA
July 28, 2022
SAROJ KUMAR SAHOO Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE
March 9, 2022
SAROJ KUMAR SAHOO Vs. UNION BANK OF INDIA
January 20, 2022
SAROJ MAHARANA Vs. STATE OF ODISHA
March 31, 2022
SAROJ SEKHAR RATH Vs. STATE OF ODISHA
August 25, 2022
SAROJINI BISWAL Vs. MEMBER, BOARD OF REVENUE, ODISHA, CUTTACK
February 22, 2022
SASHIBHUSAN DAS Vs. LORD LINGARAJ MAHAPRABHU
May 20, 2022
SASHIKANTA DAS Vs. STATE OF ORISSA
March 21, 2022
SASIKANTA MOHANTY Vs. STATE OF ORISSA
January 24, 2022
SASMITA SAHOO Vs. STATE OF ODISHA
May 6, 2022
SASMITA SAMAL Vs. SANTOSH KUMAR DAS
January 21, 2022
SATABDI BANARJEE Vs. BANKING OMBUDSMAN, BBSR
August 8, 2022
SATABDI PRADHAN Vs. BYOMAKESH BISWAL
September 23, 2022
SATHA ROUTRAY Vs. STATE OF ORISSA
October 14, 2022
SATINDRA KUMAR YADAV Vs. STATE OF ORISSA
January 11, 2022
SATRUGHANA BHOI Vs. STATE OF ODISHA
December 2, 2022
SATYA PRAKASH DIXIT Vs. STATE OF ORISSA
April 27, 2022
SATYABADI GOPINATH DEV Vs. STATE OF ODISHA
November 18, 2022
SATYABRATA PANI Vs. STATE OF ORISSA
January 12, 2022
SATYABRATA SAHOO Vs. STATE BANK OF INDIA
November 21, 2022
SATYANANDA SAHOO Vs. STATE OF ODISHA
May 31, 2022
SATYANARAYAN DASH Vs. STATE OF ODISHA
November 1, 2022
SATYAPRIYA PRADHAN Vs. STATE OF ODISHA
March 30, 2022
SAUBHAGINI SAHU Vs. SURESH CHANDRA SAHU
July 19, 2022
SAYED MERAJUL AMIN Vs. STATE OF ORISSA
February 15, 2022
SDM, NIC LTD. DO II Vs. COMMISSIONER FOR EMPLOYEES COMPENSATION COM DEPUTY LABOUR COMMISSIONER
August 29, 2022
SECRETARY Vs. BELAL MISHRA
September 6, 2022
SEKHAR KUMAR GIRI Vs. STATE OF ODISHA
July 28, 2022
SENIOR MANAGER, SRIRAMLIFE INSURANCE CO. LTD Vs. SUDARSAN NAHAK
March 8, 2022
SESHADEV SWAIN Vs. STATE OF ODISHA
September 26, 2022
SGS MINES AND INDUSTRIES PVT. LTD, JHARKHAND Vs. STATE OF ODISHA
September 21, 2022
SHANKARSAN SAHAY Vs. URMILA SAHAY
February 3, 2022
SHANTANU Vs. STATE OF ORISSA
March 8, 2022
SHANTILATA BARIK Vs. SECRETARY, HOME AFFAIRS DEPARTMENT, BHUBANESWAR
April 19, 2022
SHARTHA KUMAR A.N Vs. S.K. TRADERS
April 29, 2022
SHASWATA PRATIKA PRADHAN Vs. STATE OF ODISHA
May 2, 2022
SHER SINGH Vs. STATE OF ODISHA
February 14, 2022
SHIBA DANDASENA Vs. STATE OF ORISSA
August 11, 2022
SHIV SHAKTI TRADING CO Vs. STATE OF ODISHA
December 6, 2022
SHIVADATTA TRIPATHY Vs. STATE OF ODISHA
May 6, 2022
SHIVAM AGRO Vs. STATE OF ODISHA
December 12, 2022
SHREE GANESH FLY ASH BRICKS Vs. AUTHORIZED OFFICER AND CHIEF MANAGER
August 10, 2022
SHREE GOVINDA MEDICINE STORE Vs. STATE OF ODISHA
July 27, 2022
SHREE SALASAR BUILDERS AND DEVELOPMENT, CUTTACK Vs. AIRPLAZA RETAIL HOLDING PVT. LTD
February 25, 2022
SHRI RAMA CHANDRA GIRI Vs. STATE OF ODISHA
March 28, 2022
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. MONALISHA NAYAK
June 20, 2022
SHRIYA CHHANCHAN Vs. STATE OF ODISHA
June 24, 2022
SHYAM SUNDAR BARIK Vs. ANAM JENA
February 28, 2022
SHYAMA PANASPUTIA Vs. STATE OF ORISSA
September 6, 2022
SIBA Vs. STATE OF ORISSA
January 27, 2022
SIBA BISOI Vs. STATE OF ODISHA
March 15, 2022
SIBA MAHAKUR Vs. MEMBER, BOARD OF REVENUE, ODISHA
June 20, 2022
SIBA PRASAD PANI Vs. STATE OF ODISHA
February 7, 2022
SIBA PRASANNA PATHY Vs. STATE OF ODISHA
May 31, 2022
SIBA SHANKAR DASH Vs. STATE OF ORISSA
August 11, 2022
SIBA SHANKAR DASH Vs. STATE OF ODISHA
March 8, 2022
SIBANARAYAN DEBAPRASAD ACHARYA Vs. STATE OF ORISSA
March 28, 2022
SIBARAM BEHERA Vs. STATE OF ODISHA
July 15, 2022
SIBARAM BEHERA @SIBA Vs. STATE OF ODISHA
February 17, 2022
SIDDHACHIT ROY Vs. RABINDRA KUMAR MALLICK
September 6, 2022
SIDDHANT NAYAK Vs. STATE OF ORISSA
July 26, 2022
SIGMA DATA Vs. TECH UNION OF INDIA
April 8, 2022
SIMANCHAL Vs. STATE OF ODISHA
February 18, 2022
SIRISH CHANDRA MOHANTA Vs. STATE OF ODISHA
September 29, 2022
SITU Vs. STATE OF ODISHA
November 8, 2022
SK. ABDUL ROBIAL Vs. STATE OF ORISSA
April 13, 2022
SK. AKBAR ALL Vs. STATE OF ODISHA
March 9, 2022
SK. AKLIM Vs. STATE OF ODISHA
February 17, 2022
SK. ALLIUDDIN Vs. STATE OF ODISHA
November 9, 2022
SK. EIMAT Vs. STATE OF ODISHA
October 12, 2022
SK. HAIDAR Vs. STATE OF ODISHA
July 19, 2022
SK. KAMAL Vs. UDDIN TPCODL, KHURDA
April 20, 2022
SK. MOHIBUL ALLI Vs. STATE OF ODISHA
February 22, 2022
SK. SABIR ALLI Vs. STATE OF ODISHA
October 12, 2022
SMITA MOHANTY Vs. AMBIKA PRASAD MOHANTY
January 27, 2022
SMRUTI RANJAN MOHANTY Vs. STATE OF ODISHA
February 18, 2022
SMRUTI RANJAN PATRA Vs. AUTHORISED OFFICER, UCO BANK, BALASORE
March 23, 2022
SMRUTIKANT RATH Vs. STATE OF ODISHA
June 20, 2022
SNEHALATA BARIK Vs. CHIRANJIT BARIK
October 14, 2022
SOMJEET BEHERA Vs. STATE OF ORISSA
May 4, 2022
SON PATTNAIK Vs. STATE OF ODISHA
May 16, 2022
SONALI DAS Vs. STATE OF ODISHA
December 8, 2022
SOUBHAGYABATI NAYAK Vs. CHANDRABHANU DAS
July 28, 2022
SOUMYA RANJAN BEHERA Vs. STATE OF ODISHA
December 10, 2022
SOUMYAMAYEE MALLICK Vs. SUVRAJIT DASH
September 28, 2022
SOUMYARANI MAHAPATRA Vs. HIMANSHU BHUSAN ROUT
July 7, 2022
SOUMYARANI MOHAPATRA Vs. HIMANSHU BHUSAN ROUT
July 14, 2022
SOUTHERN ELECTRICITY SUPPLY COMPANY OF ORISSA LIMITED, BERHAMPUR Vs. GRIEVANCE REDRESSAL FORUM, BERHAMPUR
May 19, 2022
SOVAKAR GURU Vs. STATE OF ODISHA
May 27, 2022
SRB TRANSPORT Vs. UNION OF INDIA
February 14, 2022
SREE METALICKS LIMITED Vs. TAX RECOVERY OFFICER CUM ADDL
September 22, 2022
SREE METALIKS LTD Vs. ORIENTAL BANK OF COMMERCE, KOLKATA
September 29, 2022
SRI BAMADEV DAS Vs. CHAIRMAN-CUM-DISCIPLINARY AUTHORITY
September 27, 2022
SRI DURGADEVI Vs. MAHARAJA SRI PRADEEP CHANDRA BHANJA DEO
April 8, 2022
SRI GRAMESWAR DEV BIJE AMURI Vs. STATE OF ODISHA
November 2, 2022
SRI LINGARAJ MOHANTY Vs. STATE BANK OF INDIA
May 9, 2022
SRI PARAM PREMAMAYA PURUSOTTAM TRUST Vs. STRIDE HOSPITAL PVT. LTD.
February 23, 2022
SRIKANT DAS Vs. STATE OF ORISSA
January 20, 2022
SRIKANT PANDA Vs. STATE OF ODISHA
September 22, 2022
SRIKANTA KUMAR BEHERA Vs. STATE OF ODISHA
December 20, 2022
SRIKANTA KUMAR SETHI Vs. MANJIT KAUR
January 10, 2022
SRIKANTA PATEL Vs. STATE OF ODISHA
March 14, 2022
SRIKRUSHNA PADHI Vs. ENFORCEMENT DIRECTORATE, GOVT. OF INDIA
February 14, 2022
SRINIBAS SAHU Vs. STATE OF ORISSA
July 11, 2022
SRINIVAS SATAPATHY Vs. STATE OF ODISHA
November 11, 2022
SRUSTI PRAVA DASH Vs. BASANTA KUMAR DASH
March 11, 2022
ST MINERALS PVT. LTD Vs. STATE OF ODISHA
January 7, 2022
STALCO CONSULTANCY & SYSTEMS PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
November 1, 2022
STAPATI INTERIORS (P) LTD Vs. ODISHA GRAMYA BANK
June 10, 2022
STATE BANK OF INDIA Vs. SAHOO BROTHERS
September 8, 2022
STATE OF ODISHA Vs. PRASANTA KUMAR SWAIN
July 8, 2022
STATE OF ODISHA Vs. SUJATA RANI SAHU
March 17, 2022
STATE OF ODISHA Vs. RANI CONSTRUCTION PRIVATE LTD
September 27, 2022
STATE OF ODISHA Vs. REGISTRAR GENERAL
January 31, 2022
STATE OF ODISHA Vs. MUNA
October 10, 2022
STATE OF ODISHA Vs. RABINARAYAN PATRA
October 12, 2022
STATE OF ODISHA Vs. CHOUDHURY NATBAR SAHOO
October 13, 2022
STATE OF ODISHA Vs. SADASIBA MOHAPATRA
November 24, 2022
STATE OF ODISHA Vs. RADHAKANTA TRIPATHY
June 29, 2022
STATE OF ODISHA Vs. RAJ KUMAR JAIN
January 4, 2022
STATE OF ODISHA Vs. KOILI DEI
February 28, 2022
STATE OF ODISHA Vs. LARSEN AND TOUBRO LIMITED
May 19, 2022
STATE OF ODISHA Vs. NABAKRUSHNA PADHI
August 8, 2022
STATE OF ODISHA Vs. GEETASHREE INDUSTRIES
August 2, 2022
STATE OF ODISHA Vs. KANDOI AUTOMOBILES (P) LTD
April 26, 2022
STATE OF ODISHA Vs. KAILASH CHANDRA MALLICK
May 18, 2022
STATE OF ODISHA Vs. NATIONAL SEEDS CORPORATION LTD
July 19, 2022
STATE OF ODISHA Vs. GINNI METAL INDUSTRIES (P) LTD
July 19, 2022
STATE OF ODISHA Vs. CHIEF CONSTRUCTION ENGINEER
July 4, 2022
STATE OF ODISHA Vs. B. ENGINEERS & BUILDERS LTD.
July 21, 2022
STATE OF ODISHA Vs. CHOUDHURY NATABAR SAHOO
July 14, 2022
STATE OF ODISHA Vs. P.S. CONSTRUCTION
July 7, 2022
STATE OF ORISSA Vs. SUNAYANA METAL INDUSTRIES
July 11, 2022
STATE OF ORISSA Vs. ASHOK LEYLAND LIMITED, BHUBANESWAR
May 17, 2022
STATE OF ORISSA Vs. PANCHANAN MALLICK
May 20, 2022
STATE OF ORISSA Vs. TATA ROBINS FRASHERS LTD
April 11, 2022
STATE OF ORISSA Vs. SUNAYANA METAL INDUSTRIES
March 29, 2022
STATE OF ORISSA Vs. EXECUTIVE ENGINEER, GRIDCO, BHANJANAGAR
March 16, 2022
STATE OF ORISSA Vs. TANKADHAR PATRA
March 15, 2022
STATE OF ORISSA Vs. ENGINEERS & BUILDERS LTD
January 4, 2022
STATE OF ORISSA Vs. NARAYAN JENA
April 18, 2022
STATE OF ORISSA Vs. PUSPALATA MISHRA
January 11, 2022
STATE OF ORISSA Vs. BENU BEHERA
September 5, 2022
STATE OF ORISSA Vs. SUSAMA PANDA
July 21, 2022
STATE OF ORISSA Vs. BHASKAR DUTTA
July 18, 2022
STATE OF ORISSA, REPRESENTED BY COMMISSIONER OF SALES TAX Vs. DRIPLEX WATER ENGINEERING (P) LTD.
July 4, 2022
STATE TRANSPORT AUTHORITY Vs. TATA MOTORS FINANCE LTD
November 3, 2022
STEEL AUTHORITY OF INDIA Vs. ORES INDIA (P) LTD
February 16, 2022
STEEL AUTHORITY OF INDIA LIMITED Vs. G. C. KANUNGO CONSTRUCTION (P) LTD., CTC
March 29, 2022
STEEL AUTHORITY OF INDIA LIMITED Vs. G. C. KANUNGO CONSTRUCTION (P) LTD., CTC
April 19, 2022
STEEL AUTHORITY OF INDIA LIMITED Vs. G.C. KANUNGO CONSTRUCTION (P) LTD., CUTTACK
May 5, 2022
SUB DIVISIONAL OFFICER Vs. NIMAI CARAN PANIGRAHI
August 2, 2022
SUBAL BEHERA Vs. LAND ACQUISITION OFFICER CUM COMPETENT AUTHORITY
June 17, 2022
SUBANI SAHOO Vs. ORISSA STATE FINANCIAL CORPORATION
March 4, 2022
SUBARNALATA PANDA Vs. STATE OF ODISHA
April 19, 2022
SUBARNAMALA NAYAK Vs. STATE OF ODISHA
December 2, 2022
SUBAS CHANDRA JENA Vs. STATE OF ODISHA
May 12, 2022
SUBAS SCIENCE COLLEGE Vs. ESIC
November 24, 2022
SUBASH BHUYAN Vs. STATE OF ODISHA
September 29, 2022
SUBASH CHANDRA MISHRA Vs. PRESIDENT
November 10, 2022
SUBASH MOHAPATRA Vs. STATE OF ODISHA
June 20, 2022
SUBASINI ROUT Vs. STATE OF ODISHA
March 23, 2022
SUBHALAXMI PRADHAN Vs. NAVODAYA VIDYALAYA SAMITI
October 19, 2022
SUBHAMUKTI AGENCY, CUTTACK Vs. COMMISSIONER OF CT & GST
January 27, 2022
SUBHASHREE PRADHAN Vs. RAFFIN KUMAR NAYAK
July 7, 2022
SUBHENDU KUMAR CHHOTRAY. Vs. BRAJAKISHORE CHHOTRAY
February 14, 2022
SUBHENDU KUMAR SUBUDHI Vs. COMMISSIONER OF INCOME TAX, ORISSA, BHUBANESWAR
January 6, 2022
SUBHENDU PARIDA Vs. STATE OF ODISHA
February 3, 2022
SUCHISMITA DASH Vs. STATE OF ODISHA
October 17, 2022
SUDAM NAG Vs. STATE OF ODISHA
February 10, 2022
SUDARSAN SAHANI Vs. STATE OF ODISHA
April 18, 2022
SUDHIR KUMAR BRAHMA Vs. STATE OF ODISHA
September 19, 2022
SUDHIR OJHA Vs. STATE OF ORISSA
August 1, 2022
SUJATA DAS Vs. CHITTARANJAN DAS
November 18, 2022
SUJATA DEY Vs. STATE OF ODISHA
December 9, 2022
SUJATA SADANGI Vs. STATE OF ODISHA
June 20, 2022
SUJIT KUMAR BISWAL Vs. CHINMAYEE ROUT
November 9, 2022
SUJOG KUMAR NAYAK Vs. BANDITA DAS
August 24, 2022
SUKANTA KUMAR JENA Vs. STATE OF ODISHA
March 9, 2022
SUKANTI NAYAK Vs. STATE OF ODISHA
May 5, 2022
SUKRAM LAKRA Vs. STEEL AUTHORITY OF INDIA LIMITED
February 21, 2022
SUKULUDEI SANTA Vs. GOVT. OF ODISHA
May 18, 2022
SULATA MOHAPATRA Vs. CHIEF SECRETARY, GOVERNMENT OF ODISHA
September 30, 2022
SUMAN CHATTOPADHYAY Vs. REPUBLIC OF INDIA (C.B.I.)
September 20, 2022
SUMAN KERKETTA Vs. STATE OF ORISSA
January 25, 2022
SUMAN OJHA Vs. AUTHORIZED OFFICER, THE URBAN CO OPERATIVE BANK LIMITED
June 22, 2022
SUMANTA SAHU Vs. AUTHORIZED OFFICER CUMCHIEF MANAGER
September 12, 2022
SUMATI NAYAK Vs. STATE OF ODISHA
September 19, 2022
SUMIT KUMAR SAHU Vs. STATE OF ODISHA
February 2, 2022
SUMITRA ICE FACTORY Vs. COMMISSIONER
November 16, 2022
SUNDAR MOHAN NAIK Vs. STATE OF ODISHA
April 19, 2022
SUNDARAM BNP PARIBAS HOME FINANCE LIMITED Vs. DISTRICT MAGISTRATE CUM COLLECTOR, GANJAM
August 10, 2022
SUNDARAM HOME FINANCE LIMITED Vs. STATE OF ODISHA
September 29, 2022
SUNFLAG IRON AND STEEL COMPANY LIMITED Vs. TARINI PRASAD MOHANTY
November 22, 2022
SUNIL KUMAR DASH Vs. STATE OF ODISHA
March 4, 2022
SUNIL KUMAR JANA Vs. STATE OF ODISHA
December 7, 2022
SUNITA BARIK Vs. STATE OF ODISHA
October 21, 2022
SUNRISE EGGS FIRMS Vs. UNION OF INDIA OPP. PARTIES
July 26, 2022
SUPARNA MANDAL& OTHERS Vs. STATE OF ODISHA
January 7, 2022
SURENDRA Vs. MANORANJAN DAS
February 14, 2022
SURENDRA BEHERA Vs. STATE OF ODISHA
August 16, 2022
SURENDRA KUMAR SAHOO Vs. STATE OF ODISHA
January 24, 2022
SURENDRA MUNDA Vs. STATE OF ODISHA
July 12, 2022
SURENDRA RAHULA Vs. STATE OF ODISHA
July 14, 2022
SURENDRA SETHI Vs. STATE OF ORISSA
September 27, 2022
SURENDRANATH BEHERA Vs. UNION OF INDIA
November 24, 2022
SURESH CHANDRA BEHERA Vs. STATE OF ODISHA
February 2, 2022
SURESH CHANDRA PRADHAN Vs. STATE OF ODISHA
December 8, 2022
SURESH MAJHI Vs. CHAITANYA CHARAN MAHANTA
February 23, 2022
SURESH RANJAN SAHU Vs. CHOLAMANDALAM MS GENERAL INSURANCE COMPANY COMPANY LTD., CHENNAI
March 11, 2022
SURYA WIRES PVT. LTD., CHHATTISGARH Vs. ODISHA RURAL DEVELOPMENT AND MARKETING SOCIETY, BHUBANESWAR
March 11, 2022
SURYAKANTA SAHU Vs. SUMAN KAR
October 17, 2022
SURYAKANTI SAHU Vs. STATE OF ODISHA
August 23, 2022
SURYAMANI SAHOO Vs. CANARA BANK
December 8, 2022
SUSANTA KUMAR DHALASAMANTA Vs. STATE OF ODISHA
August 11, 2022
SUSANTA KUMAR SAHU Vs. PRASANTA KUMAR SAHU
February 16, 2022
SUSANTA SETHI Vs. STATE OF ODISHA
April 26, 2022
SUSHANT KUMAR MEHER Vs. STATE OF ODISHA
September 16, 2022
SUSHIL DEHURY Vs. STATE OF ODISHA
November 9, 2022
SUSHIL KUMAR KAPARDAR Vs. STATE OF ODISHA
November 23, 2022
SUSHIL MAHARAJ Vs. STATE OF ORISSA
February 25, 2022
SUSHREE AUTOMOTIVES Vs. STATE OF ODISHA
December 21, 2022
SUSHREE SATABDI MISHRA Vs. PABITRA KUMAR PATI
January 21, 2022
SUVENDU KUMAR ROUTRAY Vs. STATE OF ODISHA
May 4, 2022
SVF ENTERTAINMENT PVT. LTD Vs. REPUBLIC OF INDIA (CBI)
May 9, 2022
SWATI MARBLES Vs. STATE OF ODISHA
June 22, 2022
SWETALINA PATRA Vs. STATE OF ODISHA
May 31, 2022
SYLVESA INFOTECH PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
November 1, 2022
TAMALA DAS Vs. STATE OF ODISHA
November 30, 2022
TANKADHAR NAG Vs. STATE OF ODISHA
February 3, 2022
TANU MIRDHA Vs. STATE OF ODISHA
March 15, 2022
TAPAN KUMAR BARIK Vs. PRESIDING OFFICER
November 2, 2022
TAPAN KUMAR PRADHAN Vs. STATE OF ORISSA
August 11, 2022
TAPAN ROUT Vs. STATE OF ORISSA
January 11, 2022
TAPAS KUMAR MOHAPATRA Vs. STATE OF ODISHA
October 28, 2022
TARA EQUIPMENTS (P) LTD Vs. STATE OF ORISSA
June 28, 2022
TARUN KUMAR ROUT Vs. STATE OF ODISHA
March 23, 2022
TATA SPONGE IRON LIMITED Vs. STATE OF ODISHA
December 8, 2022
TEMPLE CITY INDUSTRIES Vs. STATE OF ODISHA
July 19, 2022
TENGUNU SAHOO Vs. STATE OF ORISSA
May 13, 2022
TEXTILES INLAND AGENCIES Vs. ORIENT PAPER MILLS
April 5, 2022
THIKA SWAIN Vs. STATE OF ORISSA
February 17, 2022
TILOTTAMA MALLIK Vs. A.D.M. CUM APPELLATE AUTHORITY
November 23, 2022
TIRTHABASINI BEHERA Vs. STATE OF ODISHA
November 11, 2022
TOSHALI CEMENT PVT. LTD. Vs. TAX RECOVERY OFFICER
November 21, 2022
TOSHALI CEMENT PVT. LTD. Vs. STATE OF ORISSA
March 14, 2022
TRAILOKYARANJAN DASH Vs. STATE OF ODISHA
March 11, 2022
TRILOCHAN SETHY Vs. STATE OF ODISHA
October 18, 2022
TRINATH BEHERA Vs. STATE OF ODISHA
May 6, 2022
TRINATH SAHU Vs. STATE OF ODISHA
September 13, 2022
TRINATHA MOHAPATRA Vs. STATE OF ORISSA
January 21, 2022
TRITHABASI PRADHAN Vs. STATE OF ORISSA
May 2, 2022
TUKU Vs. STATE OF ODISHA
February 4, 2022
TUKU BEHERA Vs. STATE OF ORISSA
January 20, 2022
TUKUBABU DASH Vs. STATE OF ODISHA
April 5, 2022
TUKUNA @ TANKADHAR SWAIN Vs. STATE OF ODISHA
September 15, 2022
TUKUNA ROUT Vs. STATE OF ODISHA
November 8, 2022
TULARAM NAIK Vs. STATE OF ODISHA
September 5, 2022
TULARAM SAGARIA Vs. STATE OF ORISSA
January 27, 2022
TUNA Vs. STATE OF ODISHA
December 2, 2022
TWINKLE SEN Vs. STATE OF ODISHA
May 27, 2022
U.K.D.V. PRASAD RAO Vs. LALA YOGANANDALAL
July 19, 2022
UCO BANK, ROURKELA Vs. PURNIMA AGARWAL
August 12, 2022
UDBIGHNA MOHANTY Vs. ODISHA STATE FINANCIAL CORPORATION
September 28, 2022
UDHABA PANGI Vs. STATE OF ORISSA
January 19, 2022
UGRASEN SAHU Vs. STATE OF ODISHA
May 27, 2022
ULLA Vs. STATE OF ORISSA
September 30, 2022
ULTRATECH CEMENT LIMITED Vs. STATE OF ODISHA
January 4, 2022
UMA CHARAN MISHRA Vs. UNION OF INDIA
April 26, 2022
UMAKANTA SAMAL Vs. STATE OF ODISHA
June 24, 2022
UNION OF INDIA Vs. LOKNATH BISWAL
June 30, 2022
UNION OF INDIA Vs. GM, KLAMBODI YARD MUMBAI DIVN. CENTRAL RAILWAY
June 2, 2022
UNION OF INDIA Vs. KEWAL CHAND JAIN
August 23, 2022
UNION OF INDIA Vs. D.D. CHAMPATIRAY
August 25, 2022
UNION OF INDIA Vs. INDU CONSTRUCTION, CUTTACK
August 26, 2022
UNION OF INDIA Vs. SIGMA DATA TECH
April 8, 2022
UNION OF INDIA Vs. B. B. SENAPATI
April 27, 2022
UNION OF INDIA Vs. YASHPAL CHOPTRA & CO
May 4, 2022
UNION OF INDIA Vs. D.K. CONSTRUCTION
February 14, 2022
UNION OF INDIA Vs. PRADEEP MAJHI
December 6, 2022
UNION OF INDIA Vs. JANARDAN MOHANTY
November 23, 2022
UNION OF INDIA Vs. LOKNATH BISWAL
September 13, 2022
UNION OF INDIA Vs. PRAHALLAD MOHARANA
September 8, 2022
UNION OF INDIA Vs. SUMAN SUNDAR PATRA
September 22, 2022
UNIQUE METAL INDUSTRIES Vs. STEEL AUTHORITY OF INDIA LTD.
September 7, 2022
UNIT CANTEEN, NCC GROUP, HEAD QUARTERS, SAKHIPARA, SAMBALPUR Vs. STATE OF ORISSA
July 20, 2022
UNITED INDIA INSURANCE COMPANY LTD. Vs. HADA TANDI
June 20, 2022
UPHAR UDYOG Vs. STATE OF ODISHA
May 19, 2022
USHARANI SAHOO Vs. BINAY KUMAR MOHAPATRA
July 27, 2022
UTKAL NIRMAN Vs. ORISSA STATE FINANCIAL CORPORATION
March 31, 2022
UTSABA CHANDRA JENA Vs. COLLECTOR, KANDHAMAL
June 30, 2022
V. RAVI KUMAR GUPTA Vs. A. SUBHA RAO
April 6, 2022
VANGADA VISWANADHAM Vs. COLLECTOR AND DISTRICT MAGISTRATE, GANJAM
October 18, 2022
VARSHA PRIYADARSHINI Vs. GOVT. OF INDIA
May 27, 2022
VEDANTA LIMITED Vs. STATE OF ODISHA
November 11, 2022
VICE CHAIRMAN B.D.A. Vs. AJAY KUMAR PARIDA
January 6, 2022
VIJAY Vs. STATE OF ORISSA
January 18, 2022
VINAYAK AGRO INDUSTRIES Vs. STATE OF ODISHA
August 22, 2022
VISA STEEL LTD Vs. KOHLI BUILDERS AND DEVELOPERS LTD
July 19, 2022
Y. PABAN KUMAR Vs. CENTRAL UNIVERSITY OF ODISHA LANDIGUDA
August 3, 2022
YASH PAL CHOPRA AND CO Vs. UNION BANK OF INDIA
May 4, 2022
YELLMAL GANAPATI Vs. UTKAL GRAMEEN BANK
March 21, 2022
YUDHISTIR PARIDA Vs. STATE OF ODISHA
October 28, 2022
ZOBEDA KHATUN Vs. MD.HABIBULLAH KHAN
April 26, 2022