Case Index

Title
Date
ABDUL JABBAR Vs. JYOTISH CH. PAUL
March 7, 2022
ABDUL KALIM Vs. STATE OF TRIPURA
October 25, 2022
ABDUL MANNAN Vs. SABITA DEBNATH
January 6, 2022
ABHAYA KALPA TECHNOLOGIES PVT. LTD. Vs. TRIPURA RURAL LIVELIHOOD MISSION
January 12, 2022
ABHIJIT RAY Vs. STATE OF TRIPURA
April 29, 2022
ABUL HASHEM Vs. STATE OF TRIPURA
April 13, 2022
ADITI KAR Vs. STATE OF TRIPURA
April 28, 2022
ADWITIYA CHAKRABARTI Vs. UNION OF INDIA
September 21, 2022
AJIT KUMAR DEBBARMA Vs. MALIN DAS
February 8, 2022
AJOY BHUSAN DEB Vs. STATE OF TRIPURA AND ORS
February 17, 2022
AKHIL DAS Vs. STATE OF TRIPURA
July 20, 2022
ALL TRIPURA EPS PENSIONERS AND EMPLOYEES ASSOCIATION Vs. STATE OF TRIPURA
September 6, 2022
AMAR CHANDRA GHOSH Vs. STATE OF TRIPURA
December 7, 2022
AMIYA PRABHA ROY Vs. ON THE DEATH OF LATE MONORANJAN ROY, HIS LEGAL HEIRS AND REPRESENTATIVES
January 13, 2022
AMIYANSHU SHARMA Vs. MATILAL DEY
February 14, 2022
ANAGH SASI DE Vs. STATE OF TRIPURA
June 27, 2022
ANANTA BANIK Vs. STATE OF TRIPURA
May 30, 2022
ANIL DEBBARMA Vs. STATE OF TRIPURA
May 12, 2022
ANIL KUMAR TRIPATHY Vs. BIVA UPADHYAY (TRIPATHY)
May 19, 2022
ANJALI DEBNATH Vs. RATAN DEBNATH
January 17, 2022
ANKAN TILAK PAUL Vs. STATE OF TRIPURA
February 22, 2022
ANKUR DEB Vs. DIPA RANI SHARMA
March 14, 2022
ANUP SIL SHARMA Vs. STATE OF TRIPUR
January 19, 2022
ANUPAM GIRI Vs. DIPMALA ROY
August 25, 2022
ANUPAMA SARKAR Vs. STATE OF TRIPURA
February 23, 2022
APARAJITA DAS Vs. UNION OF INDIA
September 27, 2022
APU RANJAN DEBNATH Vs. DIPANKAR MAJUMDER
March 22, 2022
APURBA CHAKRABORTY Vs. TAPAN CHAKRABORTY
August 4, 2022
ARATI DEBNATH Vs. HIRAK NATH
February 14, 2022
ARCHANA RANI DEB Vs. KAMALJIT SINGH
January 24, 2022
ARCHITA DEB Vs. STATE OF TRIPURA
May 5, 2022
ARINDAM GHOSH Vs. STATE OF TRIPURA
November 3, 2022
ARJUN CHANDRA ROY Vs. STATE OF TRIPURA
March 24, 2022
ARNAB ROY Vs. JOINT TRANSPORT COMMISSIONER
April 5, 2022
ARPANA MALAKAR Vs. SUB-DIVISIONAL MAGISTRATE KAILASHAHAR
February 24, 2022
ASHES DEB Vs. STATE OF TRIPURA
August 5, 2022
ASHIKA CHAKMA Vs. STATE OF TRIPURA
February 14, 2022
ASHOK DAS Vs. STATE OF TRIPURA
July 8, 2022
ASHOK KUMAR NAG Vs. STATE OF TRIPURA
July 14, 2022
ASHUTOSH DEB CHOWDHURY Vs. STATE OF TRIPURA
January 10, 2022
ASISH KANTI SAHA Vs. STATE OF TRIPURA
August 8, 2022
ASIT KUMAR DAS Vs. STATE OF TRIPURA
July 4, 2022
ATLANTIS TECHNOLOGY PVT. LTD Vs. X
August 11, 2022
BABUL BANIK Vs. STATE OF TRIPURA
June 3, 2022
BABUL DEBNATH Vs. KAMAL GHOSH
September 13, 2022
BABUL KUMAR SAHA Vs. LIPIKA DEY
March 10, 2022
BAL KRISHNA MISHRA Vs. STATE OF TRIPURA
July 14, 2022
BANDHANA MODAK Vs. PARSWANATH SAHA
July 29, 2022
BAPPA DATTA Vs. TRIPURA UNIVERSITY
July 5, 2022
BASU MAAN DAS Vs. STATE OF TRIPURA
July 12, 2022
BENU BHUSAN DAS Vs. LAND ACQUISITION COLLECTOR
March 31, 2022
BHABATOSH CHANDRA DEY Vs. TRIPURA REHABILITATION AND PLANTATION CORPORATION LIMITED
May 18, 2022
BHANU DAS Vs. STATE OF TRIPURA
February 18, 2022
BHANU LODH Vs. TRIPURA JUTE MILLS LIMITED
November 15, 2022
BHASKAR NARAYAN CHOUDHURY Vs. PADMA DEBBARAMA
February 9, 2022
BIDYAPATI DEBBARMA Vs. AJOY DEBBARMA
July 27, 2022
BIJALI BISWAS Vs. STATE OF TRIPURA
January 5, 2022
BIJOY KUMAR HRANGKHAWL Vs. TRIPURA STATE ELECTRICITY CORPORATION LIMITED
August 1, 2022
BIKASH BHOWMIK Vs. STATE OF TRIPURA
November 22, 2022
BIKASH SAHA Vs. UNION OF INDIA
June 21, 2022
BILLAL MIAH Vs. STATE OF TRIPURA
April 25, 2022
BIMAL CHANDRA SARKAR Vs. STATE OF TRIPURA
July 1, 2022
BIMAL CHANDRA SEN Vs. STATE OF TRIPURA
March 23, 2022
BIMAL KRISHNA DAS Vs. STATE OF TRIPURA
February 1, 2022
BINA DEBBARMA Vs. STATE OF TRIPURA
October 11, 2022
BINISHA DEBBARMA Vs. STATE OF TRIPURA
May 6, 2022
BIPLAB BIKASH GHOSH Vs. BRAJAGOPAL SAHA BANIK
January 18, 2022
BIPLAB PAL Vs. CHANDAN PATARI
March 10, 2022
BISHNUPRIYA NEOGI Vs. LAKSHAPADA JAMATIA
March 10, 2022
BISWAJIT DAS Vs. GITA DAS
March 9, 2022
BISWAJIT DAS Vs. PRIYANKA DAS
February 3, 2022
BISWAJIT PAUL Vs. PRATIMA PAUL
January 28, 2022
BRAJABALA MURASING Vs. STATE OF TRIPURA
May 6, 2022
CENTRAL BUREAU OF INVESTIGATION Vs. TAPAN DEBBARMA
September 9, 2022
CHAMPA SARKAR Vs. SHIBAJI DEB
April 28, 2022
CHANDAN ADHIKARI Vs. STATE OF TRIPURA
July 6, 2022
CHANDAN DAS Vs. STATE OF TRIPURA
February 23, 2022
CHANDRA MOHAN SARKAR Vs. STATE OF TRIPURA
April 19, 2022
CHHANDA CHOUDHURY Vs. BIMALENDU CHAKRABORTY
September 12, 2022
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD. Vs. BHUDDA KUMAR JAMATIA
May 24, 2022
CONSERVATOR OF FOREST, GOVERNMENT OF TRIPURA Vs. STATE OF TRIPURA
March 2, 2022
COURT ON ITS OWN MOTION Vs. STATE OF TRIPURA
September 5, 2022
COURT ON ITS OWN MOTION Vs. STATE OF TRIPURA
September 21, 2022
DALU MAJUMDER Vs. STATE OF TRIPURA
March 25, 2022
DEBASISH DEBNATH Vs. STATE OF TRIPURA
February 15, 2022
DEBASISH SENGUPTA Vs. STATE OF TRIPURA
November 10, 2022
DEBASISH SINHA Vs. KUHELI SINHA
March 17, 2022
DEBU DEBNATH Vs. SATISH KUMAR
July 19, 2022
DEPUTY CHIEF ENGINEER (CONSTRUCTION) Vs. KAJALI SHIL
June 24, 2022
DEPUTY CHIEF ENGINEER (CONSTRUCTION) Vs. NIRANJAN KUMAR SUTRADHAR
April 7, 2022
DEPUTY CHIEF ENGINEER (CONSTRUCTION), N.F. RAILWAY Vs. BIBHA RANI DAS
May 5, 2022
DESHAPREMIK ROY Vs. AMAR RANJAN SARKAR
August 5, 2022
DHIRENDRA CH. BANIK Vs. BIRENDRA CH. BANIK
February 25, 2022
DIPAK DEBNATH Vs. STATE OF TRIPURA
January 27, 2022
DIPALI BHOWMIK Vs. SUDHIR MALAKAR
August 11, 2022
DIPALI DEBBARMA Vs. STATE OF TRIPURA
July 4, 2022
DIPALI SAHA Vs. BIMAL BIKASH SAHA
August 11, 2022
DIPTA SUNDAR DEBNATH Vs. STATE OF TRIPURA
February 18, 2022
DIRECTORATE OF INDUSTRIES & COMMERCE Vs. AYESHA KHATOON
April 7, 2022
DITUL DEBBARMA Vs. STATE OF TRIPURA
May 18, 2022
DIVISIONAL MANAGER, SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. TASLIMA KHATUN
March 11, 2022
DULAL SHARMA Vs. STATE OF TRIPURA
August 30, 2022
DURJYO KARMAKAR Vs. STATE OF TRIPURA
September 28, 2022
ELASH KUMAR DEBBARMA Vs. STATE OF TRIPURA
March 16, 2022
ENGINEERING PROJECTS (INDIA) LTD. Vs. M.P. KHAITAN, CONTRACTOR
September 12, 2022
FORTUNA AGRO PLANTATIONS LIMITED Vs. STATE OF TRIPURA
May 17, 2022
FORTUNA AGRO PLANTATIONS LTD Vs. STATE OF TRIPURA
May 17, 2022
GANESH CHANDRA DHAR Vs. STATE OF TRIPURA
November 7, 2022
GAURI ROY CHOUDHURY Vs. MANOBIKASH DATTA BISWAS
March 9, 2022
GAUTAM MAJUMDER Vs. STATE OF TRIPURA
March 11, 2022
GAUTAM ROY Vs. DULAL SUTRADHAR
January 18, 2022
GAUTAM SAHA Vs. STATE OF TRIPURA
April 5, 2022
GITA BISWAS Vs. STATE OF TRIPURA
June 21, 2022
GITA SHIL Vs. ANJALI NATH
April 29, 2022
GOPAL SAHA Vs. PRADIP BHOWMIK
September 20, 2022
GOURI DEBNATH Vs. SANJOY DEBNATH
May 30, 2022
GOUTAM BHOWMIK Vs. STATE OF TRIPURA
November 21, 2022
GOUTAM DAS Vs. STATE OF TRIPURA
July 19, 2022
GUNAMANI CHAKMA Vs. PAPITA DEBBARMA
March 17, 2022
HANUMANDASS HARISHANKAR Vs. STATE OF TRIPURA
April 1, 2022
HARKA BAHADUR THAPA Vs. STATE OF TRIPURA
May 11, 2022
HIMADRI SEKHAR ROY Vs. BULTI SAHA
August 25, 2022
HIRALAL SARKAR Vs. L.A. COLLECTOR
March 25, 2022
IMDADUR RAHAMAN Vs. STATE OF TRIPURA
August 12, 2022
IN RE: COURT ON ITS OWN MOTION Vs. IN RE: COURT ON ITS OWN MOTION
February 14, 2022
INDIRA SINHA Vs. GOUR MOHAN SINHA
February 9, 2022
INDRAJIT GHOSH Vs. STATE OF TRIPURA
September 19, 2022
INDRAJIT GHOSH Vs. STATE OF TRIPURA
October 25, 2022
JAGADISH CHANDRA DEB Vs. STATE OF TRIPURA
May 10, 2022
JANARDHAN MURASINGH Vs. STATE OF TRIPURA
July 6, 2022
JAWHAR MIAH Vs. STATE OF TRIPURA
May 4, 2022
JAYA BASFORE Vs. SHYAMAL BASFORE
August 25, 2022
JAYANTA NANDI Vs. STATE OF TRIPURA
April 12, 2022
JIBAN KRISHNA BANIK Vs. TRIPURA GARMIN BANK
August 8, 2022
JOWEL NATH Vs. STATE OF TRIPURA
September 7, 2022
JOYEETA DEY Vs. STATE OF TRIPURA
March 21, 2022
JOYEETA DEY Vs. SUPERINTENDENT OF POLICE
April 28, 2022
JUNEL MIAH Vs. STATE OF TRIPURA
October 11, 2022
JYOTI RANI DEBNATH Vs. BIMAL SUTRADHAR
April 12, 2022
JYOTSNA RANI DAS Vs. UNDER SECRETARY, THE TRANSPORT DEPARTMENT, AGARTALA
April 7, 2022
KALAM MIAH Vs. CHAIRMAN, ADVISORY BOARD
June 22, 2022
KALIPADA ROY Vs. STATE OF TRIPURA
May 25, 2022
KALPANA MALAKAR Vs. STATE OF TRIPURA
October 25, 2022
KALPANA SARKAR Vs. AKHIL DATTA
September 9, 2022
KALPATARU PROPERTIES PRIVATE LIMITED Vs. SUBHANKAR BHOWMIK
September 21, 2022
KAMAL KUMAR DEB Vs. BHRAMAR SINGH
January 20, 2022
KANCHAN RANI DEBNATH Vs. EXECUTIVE OFFICER, RANIR BAZAR NAGAR PANCHAYET
March 5, 2022
KANU MIAH Vs. UNION OF INDIA
July 19, 2022
KAUSHIK DAS Vs. STATE OF TRIPURA
February 4, 2022
KHAGENDRA ACHARJEE Vs. STATE OF TRIPURA
April 18, 2022
KHAKCHANG JAMATIA Vs. STATE OF TRIPURA
March 23, 2022
KIRIT BHATTACHARJEE Vs. STATE OF TRIPURA
November 8, 2022
KISHORE JHARA Vs. STATE OF TRIPURA
May 25, 2022
KRISHNA DATTA Vs. UNION OF INDIA
August 25, 2022
KRISHNA KUMAR SINHA Vs. STATE OF TRIPURA
May 25, 2022
KRISHNA PADA DAS Vs. PURNIA BARMAN
June 3, 2022
LATE RAMANI MOHAN DAS Vs. JAGADISH CHANDRA DEBNATH
March 3, 2022
LIPIKA DEB Vs. RAJESH DEY
December 16, 2022
MAHESH KANU Vs. STATE OF TRIPURA
November 21, 2022
MAHESWAR DAS Vs. SUDHIR CH. DAS
February 14, 2022
MALATI BISWAS Vs. STATE OF TRIPURA
April 28, 2022
MALLIKA DEBNATH BHOWMIK Vs. NEPAL BHOWMIK
February 2, 2022
MALLIKA REMA Vs. TRIPURA ROAD TRANSPORT CORPORATION
May 12, 2022
MANI RANI DEB DHAR Vs. STATE OF TRIPURA
February 28, 2022
MANIK LAL DAS Vs. BADAL CH. DEY
March 10, 2022
MANIK NAMA Vs. BIDHAN DHAR
March 11, 2022
MANISH ROY Vs. SHARMISTHA SAHA
February 9, 2022
MARAN SARKAR Vs. STATE OF TRIPURA
March 16, 2022
MAYA RANI DAS Vs. BIPIN CHANDRA DAS
June 28, 2022
MD. ABDUL RAHIM Vs. MUSLEM MIAH
November 21, 2022
MD. AKBOR ULLAH Vs. MD. RAHAMAT ULLAH
August 5, 2022
MD. ATAUR RAHAMAN Vs. NEHARUN NEECHA
August 22, 2022
MD. FURKAN ALI Vs. STATE OF TRIPURA
March 30, 2022
MD. MAJID MIAH Vs. STATE OF TRIPURA
January 19, 2022
MD. MASUD AHMMED Vs. STATE OF TRIPURA
September 5, 2022
MD. RAFIK UDDIN Vs. STATE OF TRIPURA
May 23, 2022
MD. SULEMAN UDDIN Vs. STATE OF TRIPURA
July 11, 2022
MD. SULEMAN UDDIN Vs. STATE OF TRIPURA
July 14, 2022
MILAN CHANDRA KAR Vs. STATE OF TRIPURA
February 16, 2022
MILAN PAUL Vs. RIKTA PAUL
June 1, 2022
MINA SINHA Vs. KAJALMANI SINHA
February 11, 2022
MINATI NATH Vs. TAPATI RANI NATH
February 22, 2022
MITALI CHATTERJEE Vs. SHANKAR CHAKRABORTY
March 31, 2022
MOUSUMI AKTER Vs. MD. IKBAL HOSSAIN
September 19, 2022
MOUSUMI SAHA Vs. SUBAL DAS
May 12, 2022
MRIGANKAR SEKHAR DEY Vs. UNION OF INDIA
March 16, 2022
MRINAL KANTI BHATTACHARJEE Vs. PRADIP BHATTACHARJEE
April 1, 2022
MRINAL KANTI DAS Vs. TRIPURA ROAD TRANSPORT CORPORATION
May 12, 2022
MUKUNDA KAR Vs. DIGENDRA CH. CHANDA
September 5, 2022
NAGENDRA DUTTA Vs. MANGALA DUTTA
March 24, 2022
NAINA SAHA Vs. SUNIL DEBNATH
March 24, 2022
NAKUL PAUL Vs. STATE OF TRIPURA
September 19, 2022
NAMITA PAUL Vs. FOOD CORPORATION OF INDIA
July 12, 2022
NAMITA PAUL Vs. OIL AND NATURAL GAS CORPORATION LTD.
June 22, 2022
NAMITA PAUL Vs. FOOD CORPORATION OF INDIA
September 5, 2022
NANDAN DATTA Vs. STATE OF TRIPURA
July 5, 2022
NANDAN PAL Vs. STATE OF TRIPURA
July 5, 2022
NANI GOPAL GHOSH Vs. SANDHYA SINHA
February 11, 2022
NANTU RANI MAJUMDER Vs. LAND ACQUISITION COLLECTOR
December 5, 2022
NARAYAN CHANDRA SAHA Vs. MANIK DEBNATH
February 8, 2022
NARAYAN CHOUDHURY Vs. SANJIT CHOUDHURY
March 28, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. SABANA KHATUN
May 19, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. MALEK MIAH
August 23, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. MAMATA BEGUM
August 23, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. PRADIP SARKAR
April 11, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. SUJIT DAS
May 19, 2022
NATIONAL INSURANCE COMPANY LTD Vs. SHYAMAL SARKAR
July 29, 2022
NATIONAL INSURANCE COMPANY LTD Vs. SHANTI NAMA @ SHANTI BALA NAMA
April 19, 2022
NIBASH DAS Vs. STATE OF TRIPURA
April 27, 2022
NIKHIL TRIPURA DEED WRITERS WELFARE ASSOCIATION Vs. STATE OF TRIPURA
May 6, 2022
NIMAI PAUL Vs. STATE OF TRIPURA
August 12, 2022
NIRMAL CH. GHOSH Vs. PARTHA GHOSH
January 4, 2022
NIRMALENDU DATTA Vs. POULAMI DATTA
August 5, 2022
NISHAN TRIPURA Vs. SECRETARY, DEPARTMENT OF HEALTH
March 21, 2022
NITHURAM TRIPURA Vs. STATE OF TRIPURA
September 13, 2022
OIL AND NATURAL GAS CORPORATION LIMITED Vs. SUBRATA DEBBARMA
August 12, 2022
OIL AND NATURAL GAS CORPORATION LTD. Vs. SWAPAN KUMAR PAUL
August 17, 2022
ORIENTAL INSURANCE CO. LTD. Vs. RAHIMUN NESSA
March 8, 2022
ORIENTAL INSURANCE CO. LTD. Vs. POLI MAJUMDER
March 8, 2022
ORIENTAL INSURANCE COMPANY LTD Vs. BISWA LAXMI DEBBARMA
April 19, 2022
ORIENTAL INSURANCE COMPANY LTD. Vs. TARUMALA DEBBARMA
May 23, 2022
PANCHABALA DEBBARMA Vs. DIRECTOR, SOCIAL WELFARE & SOCIAL EDUCATION
January 10, 2022
PANCHAMI BALA DATTA Vs. SECRETARY TO THE GOVT. OF TRIPURA
September 8, 2022
PANKAJ BEHARI SAHA Vs. STATE OF TRIPURA
August 3, 2022
PANKAJ SAHA Vs. KAJAL ROY
September 29, 2022
PARITOSH SAHA Vs. JAHANABI ROY
March 15, 2022
PARTHA BHOWMIK Vs. STATE OF TRIPURA
March 16, 2022
PARTHA PRATIM BHATTACHARJEE Vs. SUKU DEBBARMA
April 2, 2022
PHILIP APETO Vs. UNION OF INDIA
September 26, 2022
PIJUSH KANTI DAS Vs. PRIYANKA RANI DAS
August 4, 2022
PINTU GHOSH Vs. STATE OF TRIPURA.
January 5, 2022
PIPLU GHOSH Vs. ARCHANA DAS
March 17, 2022
PODDER & PODDER INDUSTRIES PRIVATE LIMITED Vs. STATE OF TRIPURA
March 29, 2022
PRABHAS DAS Vs. DIPAK DAS
June 27, 2022
PRABHAS DAS Vs. DIPAK DAS
November 3, 2022
PRABHATI DEBBARMA Vs. STATE OF TRIPURA
June 2, 2022
PRABIR DAS Vs. STATE OF TRIPURA
December 16, 2022
PRADIP BRATA ROY Vs. MANABALA RUDRA PAUL
August 22, 2022
PRADIP CHANDRA DAS Vs. SOMA DAS
February 16, 2022
PRADIP DEBNATH Vs. STATE OF TRIPURA
January 13, 2022
PRADIP KUMAR CHOWDHURY Vs. STATE OF TRIPURA
September 6, 2022
PRAMILA GHOSH Vs. ANUP KUMAR GUHA
August 11, 2022
PRANAB DATTA Vs. STATE OF TRIPURA
May 25, 2022
PRANJIT SAIKIA Vs. FOOD CORPORATION OF INDIA
August 11, 2022
PRANKRISHNA DEBNATH Vs. PUJA DAS
February 11, 2022
PRANTOSH DEBNATH Vs. MD. RAMIJ ALI
August 29, 2022
PRASENJIT SAHA Vs. STATE OF TRIPURA
May 31, 2022
PRASHANTA KUMAR PAL Vs. BAR COUNCIL OF INDIA
July 19, 2022
PRATAP CHANDRA DAS Vs. PRAVAT CHANDRA DAS
July 8, 2022
PRATIMA SARKAR Vs. STATE OF TRIPURA
March 22, 2022
PRAVAS BARMAN Vs. ARPIT BARMAN
April 19, 2022
PRIYA HARIJAN Vs. STATE OF TRIPURA
May 4, 2022
PRIYA LAL HALDER Vs. STATE OF TRIPURA
February 9, 2022
PROF. ARUNODAY SAHA Vs. TRIPURA UNIVERSITY
August 4, 2022
PULAK SAHA Vs. STATE OF TRIPURA
April 20, 2022
PUNYAKRIT DEBBARMA Vs. STATE OF TRIPURA
July 19, 2022
PURNA CHAND TRIPURA Vs. STATE OF TRIPURA
July 6, 2022
PURNENDU AICH Vs. STATE OF TRIPURA
April 19, 2022
PURNIMA SAHA Vs. STATE OF TRIPURA
August 30, 2022
PUSPA GHOSH Vs. BIMALENDU CHAKRABORTY
February 3, 2022
PUTUL DEB Vs. STATE OF TRIPURA
January 12, 2022
RABINDRA NARAYAN NATH Vs. SANKARI DEBNATH
September 16, 2022
RABINDRA PAL Vs. STATE OF TRIPURA
April 18, 2022
RADHA RANJAN PAUL Vs. CHAMPA DAR
February 8, 2022
RAHUL DEY Vs. STATE OF TRIPURA
June 20, 2022
RAJ MOHAN DAS Vs. STATE OF TRIPURA
October 11, 2022
RAJIB SAHA Vs. JUI SAHA
March 17, 2022
RAJU DAS Vs. LEGAL REPRESENTATIVES OF HARADHAN DAS, SMT. CHAYA DAS
November 24, 2022
RAJU DAS Vs. LEGAL REPRESENTATIVES OF HARADHAN DAS
November 24, 2022
RAKESH DEBNATH Vs. STATE OF TRIPURA
April 12, 2022
RAKESH RN. SHARMA Vs. MAHITOSH SHARMA
February 15, 2022
RAMBABU YADAV Vs. STATE OF TRIPURA
September 30, 2022
RAMENDRA KISHORE BHATTACHARJEE Vs. MADHURIMA BHATTACHARJEE
June 1, 2022
RAMU SAHA Vs. STATE OF TRIPURA
January 12, 2022
RANJIT DEBBARMA Vs. STATE OF TRIPURA
September 30, 2022
RANJU DAS Vs. MANISHA DAS
April 5, 2022
RASHAMOY GHOSH Vs. SWAPNA GHOSH
March 9, 2022
RASHEDA KHATUN Vs. STATE OF TRIPURA
June 22, 2022
RATAN BHOWMIK Vs. STATE OF TRIPURA
April 6, 2022
RATAN CHAKRABORTY Vs. STATE OF TRIPURA
January 31, 2022
RATAN DAS Vs. STATE OF TRIPURA
July 6, 2022
RAVICHANDRAN B.R. Vs. UNION OF INDIA
July 27, 2022
RAVINDRA PRATAP SINGH Vs. STATE OF TRIPURA
October 11, 2022
RIPAN SHARMA Vs. STATE OF TRIPURA
January 10, 2022
RIPNA MAJUMDER Vs. HARADHAN MAJUMDER
February 2, 2022
RUMA BHATTACHARYA Vs. STATE OF TRIPURA
January 19, 2022
RUPAK BANIK Vs. SUPARNA PAUL
December 6, 2022
RUPALI PAUL (DATTA) Vs. SUKANTA DATTA
August 18, 2022
SADHAN CH. DEB Vs. STATE OF TRIPURA
February 11, 2022
SADHAN CHANDRA CHANDA Vs. BINODE SHIL
September 13, 2022
SAFERA BIBI Vs. STATE OF TRIPURA
October 25, 2022
SAHELI DEY Vs. SHIBAJI KAR BHOWMIK
January 4, 2022
SAMAR ORANG Vs. STATE OF TRIPURA
September 28, 2022
SAMARJIT KR. MAJUMDER Vs. DEBABRATA MAJUMDER
February 10, 2022
SAMBHU CHARAN JAMATIA Vs. PREMKANYA JAMATIA
March 15, 2022
SAMIR DEY Vs. STATE OF TRIPURA
January 17, 2022
SAMIR PAUL Vs. STATE OF TRIPURA
April 7, 2022
SAMPA DANDA (DAS) Vs. STATE OF TRIPURA
March 5, 2022
SANDIP KUMAR BASAK Vs. ORIENTAL STRUCTURAL ENGINEERS PRIVATE LIMITED
January 28, 2022
SANGITA TANTI Vs. UNION OF INDIA
August 22, 2022
SANJIB DEBBARMA Vs. STATE OF TRIPURA
February 1, 2022
SANJIB PAUL Vs. STATE OF TRIPURA
July 20, 2022
SANJIB SINHA Vs. STATE OF TRIPURA
June 27, 2022
SANJITA ROY Vs. SWAPAN CH. DAS
February 2, 2022
SANJOY CHANDA Vs. STATE OF TRIPURA
January 7, 2022
SANJU TANTI Vs. STATE OF TRIPURA
April 7, 2022
SANKAR DEBNATH Vs. GOPAL CHANDRA DEBNATH
February 8, 2022
SANKARI DEBNATH Vs. SRIDAM KARMAKAR
February 9, 2022
SARADA NAMA SUDRA Vs. STATE OF TRIPURA
November 3, 2022
SATGURU IMPEX Vs. STATE OF TRIPURA
May 18, 2022
SATYA RANJAN ACHARJEE Vs. PRATIBHA PAUL
February 17, 2022
SAURAJIT PAUL Vs. UNION OF INDIA
July 12, 2022
SENIOR MANAGER KAILASAHAR ELECTRICAL SUB-DIVISION NO. 1 Vs. HANIF ALI
April 4, 2022
SETU GHOSH Vs. STATE OF TRIPURA
April 28, 2022
SETU GHOSH Vs. STATE OF TRIPURA
May 28, 2022
SHAMBHU DEBNATH Vs. UNION OF INDIA
February 2, 2022
SHANTANU MANDAL Vs. STATE OF TRIPURA
January 31, 2022
SHARMILA CHOWDHURY (DEBBARMAN) Vs. RAJIB DEBBARMA
November 16, 2022
SHIB SANKAR DATTA Vs. CHAMELI DATTA
July 29, 2022
SHILPI RANI SHIL Vs. REKHA RANI SHIL
January 6, 2022
SHIPRA BISWAS Vs. STATE OF TRIPURA
October 25, 2022
SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. SUBHRA LODH (DAS)
July 1, 2022
SHYAMAL KUMAR DEB Vs. SAMAPATI DAS
May 24, 2022
SHYAMAL MAJUMDER Vs. MANJU RANI PAL
April 1, 2022
SIDDHESWAR CHOWDHURY Vs. GOMATI CO-OPERATIVE MILK PRODUCERS UNION LTD
March 31, 2022
SIMUL BHAUMIK Vs. NIHAR BALA BHOWMIK
January 25, 2022
SLT INFRACON PVT. LTD Vs. STATE OF TRIPURA
June 1, 2022
SMRITA SINGHA Vs. SANKAR CHAKRABORTY
March 24, 2022
SRIMATI BISWAS Vs. STATE OF TRIPURA
May 17, 2022
STATE OF TRIPURA Vs. MD. ROSHAN ALI
April 12, 2022
STATE OF TRIPURA Vs. BIMAL CHAKRABORTY
January 7, 2022
STATE OF TRIPURA Vs. DEBASISH MAJUMDER
July 22, 2022
STATE OF TRIPURA Vs. TRIDIP NARAYAN GOSWAMI
April 7, 2022
STATE OF TRIPURA Vs. LAXMI RANI SARKAR
April 29, 2022
STATE OF TRIPURA Vs. SANGITA CHAKRABORTY
July 4, 2022
STATE OF TRIPURA Vs. DIPAK BANERJEE
July 18, 2022
STATE OF TRIPURA Vs. MILAN RANI PAUL
September 15, 2022
STATE OF TRIPURA Vs. SUMIT BANIK
August 12, 2022
STATE OF TRIPURA Vs. DEBASHRI CHAKRABORTY
February 8, 2022
STATE OF TRIPURA Vs. NIKHIL CHANDRA DAS
May 11, 2022
STATE OF TRIPURA Vs. SUMIT BANIK
February 15, 2022
STATE OF TRIPURA Vs. NARAYAN CHANDRA DEY
February 28, 2022
STATE OF TRIPURA Vs. NIRUBALA DAS
March 14, 2022
STATE OF TRIPURA Vs. KAMALABATI GOUR
March 16, 2022
STATE OF TRIPURA Vs. ASHES DEB
December 21, 2022
STERLING & WILSON PRIVATE LIMITED Vs. TRIPURA STATE ELECTRICITY CORPORATION LIMITED
September 30, 2022
SUBAL CHANDRA DEY Vs. RAKHAL MAJUMDER
July 1, 2022
SUBASH DEBNATH Vs. SHYAMAL SARKAR
August 26, 2022
SUBASH DEBNATH Vs. STATE OF TRIPURA
June 28, 2022
SUBHANKAR BHOWMIK Vs. UNION OF INDIA
November 7, 2022
SUBHASH CHANDRA PAUL Vs. KANAK RANJAN BHATTACHARJEE
March 2, 2022
SUBHASH PAL Vs. STATE OF TRIPURA
May 24, 2022
SUBHASH ROY Vs. STATE OF TRIPURA
January 24, 2022
SUBHOJIT SHIL Vs. BRIJESH PANDEY
May 18, 2022
SUBIR DEB Vs. STATE OF TRIPURA
August 23, 2022
SUBIR DEB Vs. STATE OF TRIPURA
August 16, 2022
SUBIR SAHA Vs. RAMTHAKUR TRADING CO.
March 11, 2022
SUBRATA CHOWDHURY Vs. AMARESH CHANDRA DEBNATH
April 7, 2022
SUBRATA DAS Vs. UMA MAJUMDER
March 10, 2022
SUBRATA SAHA Vs. MUNICIPAL COMMISSIONER, AGARTALA MUNICIPAL CORPORATION
June 30, 2022
SUCHITRA MUKHERJEE Vs. MRIDUL CHAKRABORTY
March 10, 2022
SUDHANGSHU SARKAR Vs. STATE OF TRIPURA
July 29, 2022
SUDHANGSHU SARKAR Vs. ANJU RANI SARKAR
February 10, 2022
SUDIP DAS Vs. TRIPURA ROAD TRANSPORT CORPORATION
May 12, 2022
SUDIP PAUL Vs. SUJATA SAHA
November 11, 2022
SUDIPA NATH Vs. SRIRAM TARANI KANTI
September 21, 2022
SUDIPA NATH Vs. UNION OF INDIA
November 7, 2022
SUJATA DEBNATH Vs. UTTAM DAS BAISHNAB
September 1, 2022
SUJATA GHOSH Vs. STATE OF TRIPURA
July 27, 2022
SUKANTA DAS Vs. DISTRICT & SESSIONS JUDGE, WEST TRIPURA JUDICIAL DISTRICT
January 31, 2022
SUKANTA GUPTA Vs. STATE OF TRIPURA
November 25, 2022
SUMA CHANDRA DAS Vs. UNION OF INDIA
July 12, 2022
SUMAN MIAH Vs. STATE OF TRIPURA
July 5, 2022
SUMAN NAG Vs. STATE OF TRIPURA
May 27, 2022
SUMANJOY TRIPURA Vs. STATE OF TRIPURA
June 29, 2022
SUMENDRA DEBBARMA Vs. DISTRICT AND SESSIONS JUDGE
September 13, 2022
SUMESH DAS Vs. CHANCHAL KUMAR DAS
March 11, 2022
SUMIT DEB Vs. JOY DEB
May 30, 2022
SUNANDA BANIK Vs. BIMAL BANIK
March 11, 2022
SUNIL DEBBARMA Vs. STATE OF TRIPURA
January 5, 2022
SUPARNA SAHA (BARDHAN) Vs. SUBHENDU BARDHAN
May 23, 2022
SUPRADIP DAS Vs. STATE OF TRIPURA
February 23, 2022
SURABALA REANG Vs. AMAL MAJUMDER
August 2, 2022
SURABALA REANG Vs. AMAL MAJUMDER
July 29, 2022
SURAJIT MAJUMDER Vs. MANOJIT MAJUMDER
April 11, 2022
SUSHIL CHANDRA PAUL Vs. RUNU DEBBARMA
April 12, 2022
SWADESH DEB Vs. STATE OF TRIPURA
September 29, 2022
SWAPAN CHAKMA Vs. STATE OF TRIPURA
August 16, 2022
SWAPAN DAS Vs. STATE OF TRIPURA
April 19, 2022
SWAPAN KUMAR PAL Vs. STATE OF TRIPURA
July 19, 2022
SWAPNA MARAK Vs. APU CHANDRA DEY
February 3, 2022
SWAPNA ROY Vs. AJIT KUMAR ROY
September 26, 2022
TANAY DAS Vs. STATE OF TRIPURA
May 2, 2022
TANMOY DEB Vs. STATE OF TRIPURA
April 12, 2022
TAPAN KR. SAHA Vs. BALAI CHANDRA DAS
March 15, 2022
TAPAN KUMAR DATTA Vs. STATE OF TRIPURA
May 20, 2022
TAPAN KUMAR DEB ALIAS SRI SHILAN KUMAR DEB Vs. RADHA RANJAN PAUL
February 21, 2022
TAPAN MAJUMDER Vs. NEPAL BHAWAL
July 12, 2022
TAPAS GOSWAMI Vs. NANDA SAHA (GOSWAMI)
May 19, 2022
TENTU CHOWDHURY Vs. STATE OF TRIPURA
February 1, 2022
THAILENDRA MARAK Vs. STATE OF TRIPURA
July 12, 2022
THANG LUNGA DARLONG Vs. L.V. DARLONG
February 21, 2022
THERMAX LIMITED Vs. STATE OF TRIPURA
March 14, 2022
TIMIR CHANDA Vs. TRIPURA CRICKET ASSOCIATION
January 18, 2022
TINKHUMA DARLONG Vs. POWER GRID CORPORATION OF INDIA LIMITED
February 21, 2022
TRIPTI SAHA Vs. STATE OF TRIPURA
November 28, 2022
TRIPURA OBSERVER Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 5, 2022
TRIPURA REAL ESTATE CONSTRUCTIONS LIMITED Vs. SUBAL CHANDRA DAS
April 19, 2022
TRIPURA ROAD TRANSPORT CORPORATION Vs. LAL ZAKIM ROKHUM
July 29, 2022
TULU RANI DAS (MAJUMDER Vs. PRABIR MAJUMDER
June 15, 2022
TUSHAR KANTI DATTA Vs. PIJUSH KANTI DATTA
January 6, 2022
UMESH MISHRA Vs. NATIONAL INSTITUTE OF TECHNOLOGY
February 16, 2022
UNION OF INDIA Vs. ANJANA ROY
January 11, 2022
UNION OF INDIA Vs. HARUN MIAH AND ORS
March 29, 2022
UNION OF INDIA Vs. JAGROOP SINGH
November 3, 2022
UNION OF INDIA Vs. BHABA SANKAR CHAKRABORTY
August 31, 2022
UNION OF INDIA Vs. BILTU SAHA
September 14, 2022
UNION OF INDIA Vs. GAUTAM KUMAR DAS
September 14, 2022
UNITED INDIA INSURANCE COMPANY LTD. Vs. GOUR MOHAN SINHA
April 18, 2022
USHA RANI DEBNATH Vs. STATE OF TRIPURA
September 7, 2022
UTPAL DATTA Vs. ASST. GENERAL MANAGER (HQ) BSNL
July 29, 2022
UTPAL DATTA Vs. STATE OF TRIPURA
March 23, 2022
UTPAL KUMAR ROY Vs. RAPTAKKOS BRETT & CO. LTD.
June 28, 2022
UTTAM CHOUDHURY Vs. SUBRATA SARKAR
January 10, 2022
UTTAM KUMAR DAS Vs. STATE OF TRIPURA
May 20, 2022
UTTAM NAMA Vs. STATE OF TRIPURA
August 29, 2022
UTTAM SARKAR Vs. STATE OF TRIPURA
May 25, 2022
YEAMIR ALI Vs. STATE OF TRIPURA
December 22, 2022