Case Index

Title
Date
A MINOR Vs. STATE OF MADHYA PRADESH
November 7, 2022
A MINOR GIRL THROUGH HER MOTHER M Vs. STATE OF MADHYA PRADESH
September 13, 2022
A. S. BHALLA Vs. HEMLATA MISHRA
June 27, 2022
AABID HUSSAIN Vs. STATE OF MADHYA PRADESH
June 29, 2022
AADIL Vs. UNION OF INDIA
January 12, 2022
AADISH SURANA Vs. DIVYA JAIN
January 27, 2022
AANSAR Vs. STATE OF MADHYA PRADESH
April 8, 2022
ABBAS MARU Vs. UNION OF INDIA
June 9, 2022
ABDUL MAHMOOD RANGREZ Vs. UNION OF INDIA
November 15, 2022
ABHAY KUMAR Vs. UNION OF INDIA
March 14, 2022
ABHAY KUMAR PANDE Vs. STATE OF M.P.
July 21, 2022
ABHAY SINGH Vs. STATE OF MADHYA PRADESH
June 6, 2022
ABHIJEET CHAUDHARY Vs. M.P. PUBLIC SERVICE COMMISSIONER
April 21, 2022
ABHILASHA PRAJAPATI Vs. UNION OF INDIA
January 31, 2022
ABHISHEK Vs. STATE OF MADHYA PRADESH
April 12, 2022
ABHISHEK Vs. STATE OF M.P.
January 11, 2022
ABHISHEK ARKHEL Vs. STATE OF MADHYA PRADESH
December 8, 2022
ABHISHEK CHOUHAN Vs. STATE OF MADHYA PRADESH
August 10, 2022
ABHISHEK JAAT Vs. STATE OF M.P.
May 2, 2022
ABHISHEK KACHHWAH Vs. MADHYA PRADESH PULIC SERVICE COMMISSION
February 23, 2022
ABHISHEK PANDEY Vs. STATE OF MADHYA PRADESH
January 10, 2022
ABHISHEK PATHAK Vs. RAMKRISHNA MAHOD
October 31, 2022
ABHISHEK RAGHUVANSHI Vs. STATE OF M.P.
March 30, 2022
ABHISHEK SINGH Vs. STATE OF MADHYA PRADESH
December 26, 2022
ABHISHEK TIWARI Vs. STATE OF MADHYA PRADESH
February 8, 2022
ABHISHEK WANKHADE Vs. TRIBAL WORK (WELFARE) DEPARTMENT
February 26, 2022
ABISHEK Vs. STATE OF M.P.
February 16, 2022
ACC LIMITED Vs. UNION OF INDIA
November 16, 2022
ACHIN PHULRE Vs. STATE OF M.P.
February 16, 2022
ADAM KHAN Vs. STATE OF MADHYA PRADESH
March 8, 2022
ADDITIONAL SESSIONS JUDGE/SPECIAL Vs. RAMNATH KEWAT
July 29, 2022
ADROIT INDUSTRIES (INDIA) LIMITED Vs. UNION OF INDIA
April 8, 2022
AFREEN KAJI Vs. STATE OF MADHYA PRADESH
November 10, 2022
AFZAL KHA Vs. STATE OF MADHYA PRADESH
January 25, 2022
AGRAWAL ROAD LINES Vs. HINDUSTAN PETROLEUM CORPORATION
July 5, 2022
AHMAD SAYEED QURESI Vs. UNION OF INDIA
January 17, 2022
AHMED FAIZ Vs. STATE OF MADHYA PRADESH
April 6, 2022
AHMED SAYEED Vs. STATE OF M.P.
January 4, 2022
AJAY Vs. STATE OF MADHYA PRADESH
May 12, 2022
AJAY GOND Vs. STATE OF MADHYA PRADESH
June 20, 2022
AJAY GUSAI Vs. STATE OF MADHYA PRADESH
December 19, 2022
AJAY KHAN Vs. STATE OF MADHYA PRADESH
September 5, 2022
AJAY MALI Vs. STATE OF MADHYA PRADESH
December 29, 2022
AJAY PANDVIA Vs. STATE OF M.P.
March 3, 2022
AJAY RAJAK Vs. STATE OF M.P.
April 5, 2022
AJAY SAHU Vs. STATE OF MADHYA PRADESH
April 21, 2022
AJAY SOLANKI Vs. STATE OF M. P.
January 18, 2022
AJJU Vs. STATE OF MADHYA PRADESH
July 7, 2022
AKANKSHA SINGH Vs. STATE OF M. P.
November 1, 2022
AKARSH Vs. STATE OF M.P.
April 19, 2022
AKASH RATHORE Vs. STATE OF MADHYA PRADESH
October 28, 2022
AKASH SHARMA Vs. STATE OF M.P.
February 2, 2022
AKHAND PRATAP SINGH Vs. STATE OF MADHYA PRADESH
September 21, 2022
AKHILESH Vs. STATE OF MADHYA PRADESH
May 10, 2022
AKHILESH Vs. KAVITA
March 14, 2022
AKHILESH KUMAR Vs. SARADCHANDRA BHATE
December 19, 2022
AKHILESH SHARMA Vs. STATE OF MADHYA PRADESH
June 15, 2022
AKHILESH SINGH Vs. KRISHAN BAHADUR SINGH
February 25, 2022
AKHLESH YADAV Vs. MUNICIPAL CORPORATION JABALPUR
February 25, 2022
AKRAM Vs. STATE OF MADHYA PRADESH
December 22, 2022
AKSHAY KUMAR MISHRA Vs. STATE OF MADHYA PRADESH
November 7, 2022
ALEESHA KHAN Vs. STATE OF M. P.
April 4, 2022
ALI KHAN Vs. STATE OF MADHYA PRADESH
February 8, 2022
ALKA SHARMA Vs. STATE OF MADHYA PRADESH
March 10, 2022
ALL SERVICES GLOBAL PVT. LTD. Vs. MADHYA PRADESH MADHYA KSHETRA VIDYUT VITARAN COMPANY LTD.
July 5, 2022
ALOK LODHI Vs. STATE OF MP
April 7, 2022
ALOK SINHA Vs. NEW INDIA ASSURANCE
April 7, 2022
ALOK YADAV Vs. STATE OF M.P.
January 13, 2022
ALSIYA Vs. DISTRICT MAGISTRATE
December 6, 2022
AMAAN Vs. STATE OF MADHYA PRADESH
February 15, 2022
AMAN Vs. STATE OF MADHYA PRADESH
December 26, 2022
AMAN AHIRWAL Vs. STATE OF MADHYA PRADESH
June 30, 2022
AMAN VISHWAKARMA Vs. STATE OF MADHYA PRADESH
May 4, 2022
AMARJEET SINGH CHHAWDA Vs. STATE OF MADHYA PRADESH
December 15, 2022
AMARSINGH Vs. STATE OF MADHYA PRADESH
March 16, 2022
AMBARAM Vs. STATE OF MADHYA PRADESH
March 29, 2022
AMBIKA KATARE Vs. STATE OF MADHYA PRADESH
April 25, 2022
AMBUJ KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
January 21, 2022
AMIR Vs. STATE OF MADHYA PRADESH
September 26, 2022
AMIT Vs. STATE OF MADHYA PRADESH
July 15, 2022
AMIT AHIRWAR Vs. STATE OF MADHYA PRADESH
December 12, 2022
AMIT BALMIK Vs. STATE OF MADHYA PRADESH
July 22, 2022
AMIT SAXENA Vs. STATE OF MADHYA PRADESH
December 29, 2022
AMIT TONGIA Vs. STATE OF MADHYA PRADESH
February 11, 2022
AMITABHA GUPTA Vs. STATE OF MADHYA PRADESH
April 20, 2022
AMOLE CHARMAKAAR Vs. STATE OF MADHYA PRADESH
March 14, 2022
AMRATLAL Vs. STATE OF MADHYA PRADESH
October 28, 2022
AMRIT LAL BASEDIA Vs. STATE OF M. P.
November 1, 2022
AMRIT REFINED PVT. LTD. Vs. COMMISSIONER OF COMMERCIAL TAX
July 11, 2022
AMRUTLAL SANGHANI Vs. STATE OF MADHYA PRADESH
April 1, 2022
ANAND Vs. STATE OF MADHYA PRADESH
January 12, 2022
ANAND Vs. STATE OF MADHYA PRADESH
November 29, 2022
ANAND BAHADUR SINGH Vs. RAJENDRA BAHADUR SINGH
March 16, 2022
ANAND DEEP SINGH Vs. STATE OF MADHYA PRADESH
July 8, 2022
ANAND KUMAR Vs. LAKHAN
November 16, 2022
ANAND KUMAR LOWANSHI Vs. HIGH COURT OF M.P.
July 21, 2022
ANAND RAI Vs. STATE OF MADHYA PRADESH
April 4, 2022
ANAND SHARMA Vs. STATE OF MADHYA PRADESH
March 8, 2022
ANAND SINGH Vs. STATE OF MADHYA PRADESH
August 11, 2022
ANAND YADAV Vs. STATE OF MADHYA PRADESH
May 30, 2022
ANIKET YADAV Vs. STATE OF MADHYA PRADESH
August 10, 2022
ANIL Vs. STATE OF MADHYA PRADESH
August 17, 2022
ANIL Vs. ASHOK KUMAR
September 13, 2022
ANIL Vs. STATE OF MADHYA PRADESH
June 6, 2022
ANIL Vs. STATE OF MADHYA PRADESH
March 24, 2022
ANIL Vs. STATE OF M.P.
January 19, 2022
ANIL Vs. STATE OF MADHYA PRADESH
December 29, 2022
ANIL DHAKAD Vs. STATE OF MADHYA PRADESH
February 21, 2022
ANIL HEMU MAHAJAN Vs. STATE ELECTION COMMISSION
July 13, 2022
ANIL JATAV Vs. STATE OF MADHYA PRADESH
December 6, 2022
ANIL KUMAR JAIN Vs. MANIRAM SINGRAHA
May 11, 2022
ANIL KUMAR LOHADIYA Vs. RAMLAL GUPTA
November 29, 2022
ANIL KUMAR TRIPATHI Vs. DOORSANCHAR NIGAM LTD. (BSNL)
April 8, 2022
ANIL KUSHWAH Vs. STATE OF MADHYA PRADESH
February 10, 2022
ANIL RATHOD Vs. STATE OF MADHYA PRADESH
September 26, 2022
ANIL RATHORE Vs. STATE OF MADHYA PRADESH
November 10, 2022
ANIL SIKARWAR Vs. STATE OF M.P.
March 22, 2022
ANIL SINGH KAURAV Vs. STATE OF M.P.
December 7, 2022
ANIL SINGH THAKUR Vs. STATE OF M. P.
September 21, 2022
ANIL TIWARI Vs. STATE OF MADHYA PRADESH
July 9, 2022
ANIL TIWARI Vs. LAXMI DEVI
November 21, 2022
ANISHA GERA Vs. NIL
December 9, 2022
ANITA Vs. STATE OF M. P.
January 18, 2022
ANITA BORIWAL Vs. COMMISSIONER DEWAS MUNICIPAL
April 12, 2022
ANITA CHOUDHARY Vs. PAWAN SINGH KUSHWAHA
December 6, 2022
ANITA LIQUORS LLP Vs. STATE OF MADHYA PRADESH
October 4, 2022
ANITA SHARMA Vs. STATE OF M. P.
September 29, 2022
ANJALI Vs. STATE OF MADHYA PRADESH
November 21, 2022
ANJANA JAIN Vs. STATE OF MADHYA PRADESH
November 7, 2022
ANKIT PATEL Vs. STATE OF MADHYA PRADESH
February 16, 2022
ANKUR CHAUDHRY Vs. STATE OF MADHYA PRADESH
November 9, 2022
ANNU Vs. ARCHI KENDRA SAHAR BASODA
June 6, 2022
ANNU Vs. STATE OF MADHYA PRADESH
December 21, 2022
ANOOP MISHRA Vs. STATE OF MADHYA PRADESH STATION HOUSE OFFICER
June 9, 2022
ANSAAR Vs. STATE OF MADHYA PRADESH
March 24, 2022
ANSHIKA SINGH Vs. M.P. STATE ELECTION COMMISSION
July 22, 2022
ANSUIYA RAJORIYA Vs. STATE OF M.P.
February 22, 2022
ANTIM Vs. STATE OF MADHYA PRADESH
January 5, 2022
ANUJ SONI Vs. STATE OF MADHYA PRADESH
February 7, 2022
ANURADHA AGRAWAL Vs. MAHEHDRA GUPTA
January 13, 2022
ANURAG CHAPHEKAR Vs. SHASHIKANT JANARDAN GOKHALE
July 19, 2022
ANURAG SINGH JADON Vs. STATE OF MADHYA PRADESH
February 16, 2022
ANUSHRI JAIN Vs. ANAMIKA JAIN
April 26, 2022
ANWAR KHAN JILANI Vs. STATE OF M. P.
June 27, 2022
ARCHANA GOVIND RAO BHANGE Vs. STATE OF MADHYA PRADESH
May 9, 2022
ARIF Vs. STATE OF MADHYA PRADESH
March 25, 2022
ARJIND KUMAR SINGH Vs. STATE OF MADHYA PRADESH
May 23, 2022
ARJUN VERMA Vs. STATE OF MADHYA PRADESH
December 8, 2022
ARMAN KHAN Vs. STATE OF MADHYA PRADESH
January 28, 2022
AROOSHI BUDHOLIA Vs. UNION OF INDIA
September 9, 2022
ARUN Vs. ARAKSHI KENDRA SAHER BASODA
May 12, 2022
ARUN Vs. STATE OF M. P.
January 6, 2022
ARUN Vs. STATE OF MADHYA PRADESH
April 13, 2022
ARUN Vs. STATE OF MADHYA PRADESH
February 8, 2022
ARUN Vs. STATE OF MADHYA PRADESH
February 7, 2022
ARUN KUMAR SINGH Vs. JAYA
September 22, 2022
ARVIND BHILWARE Vs. RITU THAGLEY
August 10, 2022
ASHA AGRAWAL Vs. JEEVANDAS AGRAWAL
June 21, 2022
ASHA BARAK Vs. ANSHU MALHOTRA
September 20, 2022
ASHARAM MAINA Vs. STATE OF MADHYA PRADESH
July 19, 2022
ASHISH Vs. STATE OF MADHYA PRADESH
December 26, 2022
ASHISH Vs. STATE OF M.P.
December 14, 2022
ASHISH Vs. STATE OF MADHYA PRADESH
November 10, 2022
ASHISH Vs. STATE OF MADHYA PRADESH
May 4, 2022
ASHISH Vs. STATE OF M.P.
April 27, 2022
ASHISH CHATURVEDI Vs. STATE OF MADHYA PRADESH
August 18, 2022
ASHISH PANDEY Vs. STATE OF M.P.
September 1, 2022
ASHISH SHARMA Vs. STATE OF MADHYA PRADESH
July 14, 2022
ASHISH SHARMA Vs. STATE OF MADHYA PRADESH
November 23, 2022
ASHISH SHARMA Vs. MOHAR SINGH
April 1, 2022
ASHISH SINGH GAUTAM Vs. STATE OF MADHYA PRADESH
September 14, 2022
ASHISH SONI Vs. RANI DURGAVTI VISHVAVIDHYALAYA
June 24, 2022
ASHOK Vs. STATE OF MADHYA PRADESH
July 9, 2022
ASHOK Vs. STATE OF MADHYA PRADESH
November 11, 2022
ASHOK Vs. STATE OF MADHYA PRADESH
May 4, 2022
ASHOK Vs. STATE OF MADHYA PRADESH
February 28, 2022
ASHOK CHHARI Vs. STATE OF MADHYA PRADESH
January 28, 2022
ASHOK KIR Vs. STATE OF MADHYA PRADESH
February 17, 2022
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH
January 28, 2022
ASHOK KUMAR Vs. DISTRICT AND SESSIONS JUDGE, BETUL
March 29, 2022
ASHOK KUMAR Vs. VIMLA DEVI
November 28, 2022
ASHOK KUMAR BHAMOLIYA Vs. STATE OF MADHYA PRADESH
October 28, 2022
ASHOK KUMAR SHARMA Vs. STATE OF MADHYA PRADESH
May 10, 2022
ASHOK MAHAJAN Vs. STATE OF MADHYA PRADESH
August 16, 2022
ASHOK PATEL Vs. STATE OF MADHYA PRADESH
July 11, 2022
ASHOK SHARMA Vs. STATE OF M.P.
March 21, 2022
ASHOK SHARMA Vs. STATE OF MP
March 10, 2022
ASHOK SHARMA Vs. STATE OF M.P.
February 4, 2022
ASHOK TIWARI Vs. STATE OF MADHYA PRADESH
March 30, 2022
ASHU KHAN Vs. STATE OF MADHYA PRADESH
June 6, 2022
ASHUTOSH Vs. STATE OF MADHYA PRADESH
April 1, 2022
ASHUTOSH KAITHWAS Vs. STATE OF MADHYA PRADESH
November 10, 2022
ASHUTOSH MISHRA Vs. SUMAN SHRIVASTAVA PRINCIPAL JUDGE
October 28, 2022
ASHUTOSH SHARMA Vs. UNION OF INDIA
September 13, 2022
ASLAM HAJI KASAM Vs. STATE OF M.P.
June 15, 2022
ASLAM KHAN Vs. STATE OF MADHYA PRADESH
August 4, 2022
ASUTOSH PUROHIT Vs. INDIAN RED CROSS SOCIETY
February 8, 2022
ATAR SINGH Vs. STATE OF M.P.
February 25, 2022
ATAR SINGH Vs. STATE OF M.P.
January 10, 2022
ATAURREHMAN HABIBURREHMAN Vs. M. P. WAKF BOARD, BHOPAL
April 26, 2022
ATUL GUPTA Vs. STATE OF MADHYA PRADESH
February 24, 2022
ATUL KUMAR SHARMA Vs. STATE OF MADHYA PRADESH
January 6, 2022
ATUL KUMAR TIWARI Vs. STATE OF MADHYA PRADESH
March 8, 2022
ATUL PARASTE Vs. STATE OF MADHYA PRADESH
December 19, 2022
AUTHORIZED OFFICER AND CHIEF MANAGER Vs. DISTRICT MAGISTRATE
January 5, 2022
AVDESH SINGH Vs. STATE OF MADHYA PRADESH
November 3, 2022
AVDESH SINGH RAJAWAT Vs. STATE OF MADHYA PRADESH
June 17, 2022
AVINASH ANAND Vs. STATE OF MADHYA PRADESH
March 30, 2022
AVINASH KUMAR RAY Vs. KUMARI CHHAYA RAY
August 22, 2022
AVINASH VISHWAKARMA Vs. STATE OF MADHYA PRADESH
January 12, 2022
AWADH NARAYAN SAHU Vs. HEMENDRA KUMAR SAHU
September 1, 2022
AWDHESH AHIRWAR Vs. STATE OF MADHYA PRADESH
January 24, 2022
AWDHESH JATAV Vs. STATE OF MADHYA PRADESH
July 18, 2022
AWDHESH KUMARI Vs. HARISHCHANDRA
March 31, 2022
AWDHESH PRATAP SINGH Vs. STATE OF MADHYA PRADESH
September 22, 2022
AYODHYA Vs. STATE OF MADHYA PRADESH
November 18, 2022
AYUSHA BHATNAGAR Vs. STATE OF M.P.
February 26, 2022
AZHER Vs. STATE OF MADHYA PRADESH
July 22, 2022
B.P.@ AMRAT SINGH GURJAR Vs. STATE OF MADHYA PRADESH
April 18, 2022
BABA SAHAB AMBEDKAR GRIH NIRMAN SAHAKARI SAMITY LTD Vs. REGISTRAR CO OPERATIVE SOCIETIES
November 1, 2022
BABLESH PATEL Vs. STATE OF MADHYA PRADESH
May 17, 2022
BABLU Vs. STATE OF MADHYA PRADESH
August 25, 2022
BABU Vs. STATE OF MADHYA PRADESH
July 9, 2022
BABU SINGH Vs. STATE OF MADHYA PRADESH
April 23, 2022
BABUA YADAV Vs. MEENA YADAV
October 13, 2022
BABULA Vs. STATE OF MADHYA PRADESH
August 25, 2022
BABULAL Vs. STATE OF M.P.
January 10, 2022
BABULAL AHIRWAR Vs. STATE OF M.P.
January 19, 2022
BABULAL UMRAO Vs. STATE OF MADHYA PRADESH
July 18, 2022
BACHHAR SINGH SHARMA Vs. STATE OF MADHYA PRADESH PRINCIPAL SECRETARY VALLABH BHAWAN BHOPAL (M.P.) (MADHYA PRADESH)
November 29, 2022
BADAL PARDI Vs. STATE OF MADHYA PRADESH
May 26, 2022
BADAN SINGH Vs. STATE OF M.P.
April 5, 2022
BAIJU @ VIJAY SINGH Vs. STATE OF M.P.
January 7, 2022
BALBEER RAWAT Vs. STATE OF MADHYA PRADESH
July 19, 2022
BALDEV SINGH Vs. STATE OF MADHYA PRADESH
November 28, 2022
BALISHTAR Vs. STATE OF MADHYA PRADESH
February 15, 2022
BALKRISHNA DEVDA Vs. STATE OF M.P.
January 11, 2022
BALLA Vs. STATE OF MADHYA PRADESH
December 8, 2022
BALLI CHAUDHARY ALIAS RAKESH Vs. STATE OF M.P.
January 19, 2022
BALLU Vs. STATE OF MADHYA PRADESH
August 17, 2022
BALLU SINGH SODI Vs. STATE OF MADHYA PRADESH
February 18, 2022
BALRAM Vs. STATE OF M.P.
January 12, 2022
BALRAM Vs. STATE OF M.P.
January 6, 2022
BALRAM Vs. STATE OF MADHYA PRADESH
September 23, 2022
BALRAM PATEL Vs. STATE OF MADHYA PRADESH
August 30, 2022
BALUA GURJAR Vs. STATE OF MADHYA PRADESH
March 7, 2022
BALWANT RAI Vs. UNION OF INDIA
December 14, 2022
BANDHAVGARH GUIDES ASSOCIATION Vs. STATE OF MADHYA PRADESH
February 26, 2022
BANE SINGH Vs. STATE OF MADHYA PRADESH
April 4, 2022
BANK OF BARODA Vs. DISTRICT MAGISTRATE CHHINDWARA
December 20, 2022
BANTI Vs. STATE OF M.P.
February 14, 2022
BANTI Vs. STATE OF M.P.
January 11, 2022
BANTI YADAV Vs. STATE OF MADHYA PRADESH
December 29, 2022
BANTU ROHRA Vs. STATE OF MADHYA PRADESH
April 19, 2022
BAPULAL PATIDAR Vs. VEERENDRA
May 14, 2022
BAPULAL RAMLAL GURJAR Vs. STATE OF M.P.
April 20, 2022
BARDIRAM Vs. STATE OF MADHYA PRADESH
December 29, 2022
BARELAL Vs. DEENDAYAL
November 29, 2022
BARGAT Vs. STATE OF MADHYA PRADESH
December 19, 2022
BASANT Vs. STATE OF MADHYA PRADESH GOVT.
April 25, 2022
BASANT CHOUDHARY Vs. STATE OF MADHYA PRADESH
February 10, 2022
BASANT KUMAR CHOURASIA Vs. STATE OF MADHYA PRADESH
May 13, 2022
BASTARAM BAWANUKE Vs. STATE OF MADHYA PRADESH
March 30, 2022
BEEJ UTPADAK SAHKARI Vs. STATE OF MADHYA PRADESH
November 2, 2022
BETAIL SINGH Vs. STATE OF MADHYA PRADESH
January 28, 2022
BHAGATRAM Vs. STATE OF MADHYA PRADESH
February 15, 2022
BHAGGO BAI Vs. STATE OF MADHYA PRADESH
May 13, 2022
BHAGWAN DAS PANDEY Vs. STATE OF MADHYA PRADESH
October 31, 2022
BHAGWAN DAS SINGH Vs. STATE OF MADHYA PRADESH
October 17, 2022
BHAGWAN SINGH Vs. STATE OF MADHYA PRADESH
September 27, 2022
BHAGWAN SINGH SEHARIYA Vs. STATE OF MADHYA PRADESH
December 12, 2022
BHAGWANDEEN DAHIYA Vs. STATE OF MADHYA PRADESH
August 30, 2022
BHAGWANTIBAI Vs. RAJENDRA KUMAR
March 8, 2022
BHAGWAT NARAYAN DUBEY Vs. KALICHARAN
March 10, 2022
BHAGWATI BAI Vs. KAVITA
November 16, 2022
BHAGWATI PRASAD DUBEY Vs. SUMARTI BAI WIDOW
March 9, 2022
BHAIYYU KHAN Vs. STATE OF MADHYA PRADESH
December 5, 2022
BHANWARBAI Vs. MADHYA PRADESH STATE ELECTION COMMISSION
November 2, 2022
BHANWARIBAI Vs. MADHYA PRADESH ELECTION COMMISSION
December 12, 2022
BHANWARLAL Vs. STATE OF MADHYA PRADESH
February 18, 2022
BHANWARLAL Vs. STATE OF MADHYA PRADESH
August 16, 2022
BHANWARLAL Vs. TOOFAN SINGH
July 7, 2022
BHANWARSINGH Vs. STATE OF MADHYA PRADESH
July 1, 2022
BHARAT LAL DUBEY Vs. DISTRICT AND SESSIONS JUDGE DAMOH
May 2, 2022
BHARAT SERUM AND CACCINES LTD Vs. STATE OF M.P.
November 11, 2022
BHARAT SINGH GOND Vs. STATE OF MADHYA PRADESH
March 16, 2022
BHARTI RAMAN PANDEY Vs. PREETI PANDEY
July 18, 2022
BHARTIYA CONSTRUCTION Vs. STATE OF M.P.
September 7, 2022
BHASKAR PUBLICATION AND ALLIED INDUSTRIES PRIVATE LIMITED Vs. JAI HANUMAN PUBLICITY
March 11, 2022
BHEEMA Vs. STATE OF MADHYA PRADESH
November 21, 2022
BHEEMRAO Vs. STATE OF M.P.
March 24, 2022
BHEEMRAO BAGDE Vs. STATE OF MADHYA PRADESH
January 12, 2022
BHERU Vs. STATE OF MADHYA PRADESH
February 24, 2022
BHIM SINGH Vs. STATE OF M.P.
January 31, 2022
BHOLERAM RAIKWAR Vs. STATE OF M.P.
April 8, 2022
BHOOP SINGH Vs. STATE OF MADHYA PRADESH
August 22, 2022
BHOORA Vs. STATE OF M.P.
February 15, 2022
BHOORA @ BHARAT SINGH Vs. STATE OF MADHYA PRADESH
April 28, 2022
BHOORELAL Vs. STATE OF MADHYA PRADESH
December 19, 2022
BHOPAL COOPERATIVE CENTRAL BANK Vs. NARAYAN SINGH SOLANKI
March 14, 2022
BHOPAL SINGH Vs. STATE OF MADHYA PRADESH
February 2, 2022
BHUMIKA KANOJIYA Vs. ABHISHEK KANOJIYA
June 15, 2022
BHUPENDRA Vs. STATE OF M.P.
January 5, 2022
BHUPENDRA Vs. STATE OF M. P.
January 21, 2022
BHUPENDRA SINGH THAKUR Vs. UMESH SAHU
July 26, 2022
BHUPENDRA SINGH YADAV Vs. UNION OF INDIA
June 29, 2022
BHURA Vs. STATE OF MADHYA PRADESH
September 5, 2022
BHURA Vs. STATE OF MADHYA PRADESH
December 19, 2022
BHURALAL Vs. STATE OF M. P.
September 14, 2022
BHURU Vs. STATE OF MADHYA PRADESH
November 21, 2022
BIHARI SINGH Vs. STATE OF MADHYA PRADESH
November 11, 2022
BIJJU Vs. STATE OF M.P
October 14, 2022
BIRENDRA Vs. STATE OF MADHYA PRADESH
January 21, 2022
BIRLA CORPORATION LTD Vs. STATE OF MADHYA PRADESH
August 1, 2022
BISEN Vs. STATE OF MADHYA PRADESH
December 12, 2022
BONY Vs. STATE OF M.P.
March 9, 2022
BRAHSPATI KUMAR Vs. SARJU PRASAD
November 9, 2022
BRAJESH Vs. STATE OF M.P.
March 29, 2022
BRAJESH KUMAR Vs. SANTOSH KUMAR
February 26, 2022
BRAJESH UPADHYA Vs. UNION OF INDIA
July 21, 2022
BRAJMOHAN LAKHER Vs. STATE OF MADHYA PRADESH
December 19, 2022
BRIJENDRA Vs. STATE OF M.P.
March 11, 2022
BRIJENDRA PRASAD Vs. STATE OF MADHYA PRADESH
September 26, 2022
BRIJESH Vs. STATE OF MADHYA PRADESH
January 4, 2022
BRIJESH KUMAR TYAGI Vs. BRIJESH UPADHYAY
September 6, 2022
BRIJESH SINGH KUSHWAHA Vs. STATE OF M. P.
November 3, 2022
BRIJKISHOR PAL Vs. STATE OF MADHYA PRADESH
June 30, 2022
BRIJLAL MESHRAM Vs. RUKMANI BAI
September 15, 2022
BRIJMOHAN SHARMA Vs. STATE OF MADHYA PRADESH
April 19, 2022
BRILLIANT INSTITUTE OF PROFESSIONAL STUDIES NIWARI Vs. STATE OF MADHYA PRADESH
January 27, 2022
BUDH GIRI Vs. STATE OF MADHYA PRADESH
March 8, 2022
BUDHHU JATAV Vs. STATE OF M.P.
February 25, 2022
BUGDAD Vs. STATE OF M. P.
November 14, 2022
C.M.I. LTD Vs. UNION OF INDIA
December 9, 2022
CANARA BANK Vs. BANK OF INDIA
January 6, 2022
CENTRAL BUREAU OF NARCOTICS Vs. BHANVAR SINGH
September 14, 2022
CHAINSINGH Vs. STATE OF MADHYA PRADESH
April 7, 2022
CHANDA GADARIYA Vs. STATE OF MADHYA PRADESH
July 21, 2022
CHANDAN Vs. STATE OF M.P.
February 2, 2022
CHANDAN YADAV Vs. STATE OF MADHYA PRADESH
September 19, 2022
CHANDERSINGH Vs. STATE OF MADHYA PRADESH
December 29, 2022
CHANDRA BHAN Vs. STATE OF M.P.
January 27, 2022
CHANDRABHAN Vs. STATE OF MADHYA PRADESH
May 13, 2022
CHANDRABHAN KALOSIYA Vs. STATE OF MADHYA PRADESH
September 3, 2022
CHANDRAHAS Vs. STATE OF MADHYA PRADESH
February 28, 2022
CHANDRAHAS NAMDEV Vs. MP POWER TRANSMISSION COMPANY LTD
July 21, 2022
CHANDRAKANT LATE CHAGANLAL SATYA Vs. JAGDISH LATE CHAGANLAL SATYA
April 11, 2022
CHANDRASHEKHAR Vs. AMIT
May 14, 2022
CHANDRESH MARSKOLE Vs. STATE OF MADHYA PRADESH
May 4, 2022
CHARKA Vs. STATE OF MADHYA PRADESH
September 21, 2022
CHATRAPAL SINGH Vs. STATE OF MADHYA PRADESH
November 22, 2022
CHAVIRAM Vs. STATE OF MADHYA PRADESH
May 13, 2022
CHAYAN SHARMA Vs. STATE OF MADHYA PRADESH
December 8, 2022
CHHEDILAL JAISWAL Vs. STATE OF MADHYA PRADESH
November 9, 2022
CHIEF COMMISSIONER OF INCOME TAX Vs. SHARP INFRASTRUCTURE PVT LTD
February 28, 2022
CHIEF CONSERVATOR OF FOREST CAPITAL PROJECT ADMINISTRATION VAN MANDAL Vs. SABIR KHAN
March 9, 2022
CHILD IN CONFLICT WITH LAW Vs. STATE OF M.P.
April 7, 2022
CHINTAMAN AHIRWAR Vs. STATE OF MADHYA PRADESH
September 3, 2022
CHINTAMANI Vs. AJAY KUMAR
July 9, 2022
CHIRONJI LAL JATAV Vs. STATE OF M.P.
March 3, 2022
CHOKHELAL Vs. ASHWANI KUMAR
June 23, 2022
CHOKHI DHANI Vs. J.S. CONSTRUCTION
August 16, 2022
CHOTELAL Vs. STATE OF MADHYA PRADESH
April 11, 2022
CHOTTU RAJAK Vs. STATE OF MADHYA PRADESH
January 6, 2022
CHOTU Vs. STATE OF MADHYA PRADESH
May 4, 2022
CHOTU Vs. STATE OF MADHYA PRADESH
May 7, 2022
COLONEL AKHIL MENDHE Vs. UNION OF INDIA
July 25, 2022
COMMISSIONER INCOME TAX Vs. S.KUMAR TYRES MANUFACTURING CO. LTD.
November 4, 2022
COMMISSIONER OF MUNICIPAL CORPORATION DISTRICT UJJAIN (MADHYA PRADESH) Vs. SADDAM HASAM
April 11, 2022
COMMISSIONER, MUNICIPAL CORPORATION, JABALPUR Vs. KEDARNATH SINGH MANDELE
June 24, 2022
CYCLE YAATRI SAMOOH A GROUP OF PEDESTRIANS Vs. UNION OF INDIA
January 12, 2022
D UR JESH RAJVADE Vs. STATE OF MADHYA PRADESH
June 22, 2022
D. P. TIWARI Vs. STATE OF M. P.
August 22, 2022
D.K.KHARE Vs. STATE OF M.P.
May 7, 2022
DADHIBAL PRASAD JAISWAL Vs. SUNITA JAISWAL
March 24, 2022
DALVEER SINGH Vs. STATE OF MADHYA PRADESH
June 24, 2022
DAMINI MOGHIA Vs. STATE OF M.P.
June 30, 2022
DAMODAR Vs. STATE OF MADHYA PRADESH
February 15, 2022
DAMODAR ALIAS DAMOL Vs. STATE OF M. P.
May 11, 2022
DAMODAR SINGH YADAV Vs. STATE OF MADHYA PRADESH
December 20, 2022
DARBAR SINGH Vs. STATE OF MADHYA PRADESH
February 14, 2022
DASHRATH HARIRAM Vs. STATE OF MADHYA PRADESH
October 13, 2022
DASHRATH LAL DEHARIA Vs. REGISTRAR GENERAL
June 21, 2022
DASHRATH YADAV Vs. RAJA
December 21, 2022
DAULAT MARKO Vs. STATE OF M.P.
March 16, 2022
DAYA SHANKER SINGH Vs. STATE OF MADHYA PRADESH
August 10, 2022
DAYARAM Vs. LAXMI AGRAWAL
September 20, 2022
DEEN DAYAL Vs. STATE OF MADHYA PRADESH
December 20, 2022
DEEPAK Vs. STATE OF MADHYA PRADESH
August 17, 2022
DEEPAK Vs. STATE OF MADHYA PRADESH
February 22, 2022
DEEPAK Vs. VIRENDRA
January 31, 2022
DEEPAK Vs. STATE OF MADHYA PRADESH
January 12, 2022
DEEPAK Vs. STATE OF MADHYA PRADESH
September 3, 2022
DEEPAK Vs. STATE OF MADHYA PRADESH
December 26, 2022
DEEPAK Vs. STATE OF MADHYA PRADESH
December 29, 2022
DEEPAK Vs. STATE OF MADHYA PRADESH
February 24, 2022
DEEPAK AHIRWAR Vs. STATE OF MADHYA PRADESH
October 27, 2022
DEEPAK BANSAL Vs. STATE OF M.P.
January 6, 2022
DEEPAK BELDAR Vs. STATE OF MADHYA PRADESH
July 4, 2022
DEEPAK CHOUDHARY Vs. STATE OF MADHYA PRADESH
February 3, 2022
DEEPAK GUPTA Vs. VIMLESH GOYAL
January 11, 2022
DEEPAK JAIN Vs. COLLECTOR
December 16, 2022
DEEPAK JAIN Vs. STATE OF MADHYA PRADESH
June 20, 2022
DEEPAK KALOSIA Vs. STATE OF MADHYA PRADESH
January 28, 2022
DEEPAK KUMAR AGARWAL Vs. STATE OF MADHYA PRADESH INCHARGE POLICE STATION P.S. FATEHGARH
May 11, 2022
DEEPAK KUMAR JAISWA Vs. STATE OF MADHYA PRADESH
February 21, 2022
DEEPAK KUSHWAH Vs. STATE OF MADHYA PRADESH
December 8, 2022
DEEPAK PATEL Vs. STATE OF M. P.
January 11, 2022
DEEPAK RATHORE Vs. STATE OF MADHYA PRADESH
October 27, 2022
DEEPAK SANSHI Vs. STATE OF MADHYA PRADESH
August 30, 2022
DEEPAK SHRI KRISHNARAO KADAM Vs. STATE OF MADHYA PRADESH
June 16, 2022
DEEPAK SHRIVAS Vs. STATE OF MADHYA PRADESH
January 6, 2022
DEEPAK SINGH Vs. STATE OF M.P.
February 16, 2022
DEEPALI JADHAV Vs. STATE OF MADHYA PRADESH
March 8, 2022
DEEPANKAR AGRAWAL Vs. STATE OF MADHYA PRADESH
August 22, 2022
DEEPANSHU GURJAR Vs. STATE OF MADHYA PRADESH
August 10, 2022
DEEPENDRA SINGH Vs. STATE OF MADHYA PRADESH
July 29, 2022
DEEPIKA SINGH Vs. SOUTH EASTERN COALFIELDS LTD.
March 24, 2022
DEEPU Vs. STATE OF M.P.
March 3, 2022
DEEPU Vs. STATE OF M.P.
January 19, 2022
DEEPU KUSHWAH Vs. STATE OF MADHYA PRADESH
January 21, 2022
DEV Vs. STATE OF MADHYA PRADESH
December 8, 2022
DEV PRATAP SINGH PARMAR Vs. STATE OF MADHYA PRADESH
November 23, 2022
DEVA Vs. STATE OF MADHYA PRADESH
July 7, 2022
DEVCHAND Vs. STATE OF MADHYA PRADESH
November 28, 2022
DEVDATT DWIVEDI Vs. STATE OF MADHYA PRADESH
February 14, 2022
DEVENDRA Vs. STATE OF MADHYA PRADESH
April 27, 2022
DEVENDRA Vs. STATE OF MADHYA PRADESH
October 28, 2022
DEVENDRA Vs. STATE OF MADHYA PRADESH
October 11, 2022
DEVENDRA GUPTA Vs. STATE OF M.P.
January 11, 2022
DEVENDRA KU. AGRAWAL Vs. STATE OF M.P.
April 7, 2022
DEVENDRA KUMAR RAI Vs. STATE BANK OF INDIA
June 13, 2022
DEVENDRA KUMAR SADH Vs. STATE OF M.P.
January 10, 2022
DEVENDRA LODHI Vs. STATE OF MADHYA PRADESH
April 29, 2022
DEVENDRA SINGH Vs. STATE OF MADHYA PRADESH
July 25, 2022
DEVISINGH Vs. STATE OF MADHYA PRADESH
February 15, 2022
DEVKARAN CHOUHAN Vs. STATE OF MADHYA PRADESH
January 17, 2022
DEVKUNWAR Vs. STATE OF MADHYA PRADESH
December 8, 2022
DEVRAM Vs. STATE OF MADHYA PRADESH
February 7, 2022
DHANARAM Vs. STATE OF M.P.
January 5, 2022
DHANPAL KEWAT Vs. STATE OF MADHYA PRADESH
June 28, 2022
DHANRAJ Vs. INDORE MUNICIPAL CORPORATION
June 21, 2022
DHARAM SINGH Vs. STATE OF M.P.
April 5, 2022
DHARAMDAS TIRATHDAS CONSTRUCTIONS Vs. GOVERNMENT OF INDIA
May 7, 2022
DHARAMDAS TIRATHDAS CONSTRUCTIONS PVT. Vs. UNION OF INDIA
October 28, 2022
DHARAMNATH Vs. STATE OF MADHYA PRADESH
February 15, 2022
DHARMENDRA Vs. STATE OF MADHYA PRADESH
October 28, 2022
DHARMENDRA KUMAR TRIPATHI Vs. STATE OF M.P.
July 12, 2022
DHARMENDRA SAHU Vs. STATE OF MADHYA PRADESH
December 6, 2022
DHARMENDRA SINGH Vs. STATE OF MP
March 9, 2022
DHARMENDRA SINGH Vs. ANIL KUMAR
December 20, 2022
DHARMENDRA SINGH PARIHAR Vs. NARAYAN PRASAD PANDEY
November 22, 2022
DHARMENDRA TRAVELS PVT. LTD. Vs. STATE TRANSPORT APPELLATE TRIBUNAL
August 26, 2022
DHARMPAL SINGH JADON Vs. STATE OF M.P.
January 27, 2022
DHARMPAL SINGH JADON Vs. STATE OF M.P.
February 2, 2022
DHARU Vs. STATE OF MADHYA PRADESH
December 26, 2022
DHEERAJ PRAJAPATI Vs. BOARD OF SECONDARY EDUCATION
November 4, 2022
DHEERAJ YADAV Vs. STATE OF MADHYA PRADESH
October 14, 2022
DHOORAM Vs. STATE OF MADHYA PRADESH
December 8, 2022
DHRUV SINGH Vs. STATE OF MADHYA PRADESH
April 23, 2022
DIDAR SINGH SALUJA Vs. KAMAL SINGH CHOUHAN
November 30, 2022
DIGVIJAY SINGH CHOUHAN Vs. STATE OF MADHYA PRADESH
April 5, 2022
DILEEP Vs. M.P. STATE ELECTION COMMISSION
June 16, 2022
DILEEP KUMAR YADAV Vs. STATE OF MADHYA PRADESH
March 2, 2022
DILIP Vs. SAVENDRASINGH
September 23, 2022
DILIP Vs. STATE OF M.P
November 28, 2022
DILIP Vs. STATE OF M.P.
February 7, 2022
DILIP Vs. STATE OF M.P.
January 12, 2022
DILIP ALIAS KALU PAL Vs. STATE OF M.P.
April 4, 2022
DILIP BEHARE Vs. STATE OF M.P.
September 8, 2022
DILIP SIKDAR Vs. STATE OF MADHYA PRADESH
September 20, 2022
DILIP SINGH Vs. STATE OF MADHYA PRADESH
March 29, 2022
DILIP YADAV Vs. STATE OF MADHYA PRADESH
December 12, 2022
DILIPRAJ Vs. REKHA
October 31, 2022
DIMPLE @RANI RAWAT Vs. ASHOK RAWAT
July 7, 2022
DINENDRA PARASHAR Vs. STATE OF MADHYA PRADESH
February 23, 2022
DINESH Vs. STATE OF MADHYA PRADESH
December 6, 2022
DINESH Vs. STATE OF MADHYA PRADESH
March 29, 2022
DINESH BHILALA Vs. STATE OF MADHYA PRADESH
December 29, 2022
DINESH GURJAR Vs. STATE OF M. P.
January 24, 2022
DINESH JATAV Vs. STATE OF M.P.
January 27, 2022
DINESH KUMAR Vs. STATE OF M.P.
September 22, 2022
DINESH KUMAR GUPTA Vs. CHHETRIYA GRAMIN BANK
June 23, 2022
DINESH KUMAR SHRIVASTAVA Vs. JYOTI SHRIVASTAVA
February 3, 2022
DINESH RAJAK Vs. STATE OF MADHYA PRADESH
February 9, 2022
DINESH RAYAKWAR Vs. STATE OF MADHYA PRADESH
January 27, 2022
DINESH SINGH Vs. STATE OF MADHYA PRADESH
February 3, 2022
DINESH VISHVAKARMA Vs. M.P. RAJYA DWARA THANA TENDUKHEDA
June 27, 2022
DIRECTOR, SAMRAT ASHOK TECHNOLOGICAL INSTITUTE, VIDISHA Vs. HAR PRASAD KUSHWAHA
July 25, 2022
DIRJIYA Vs. SHIV PRASAD
October 27, 2022
DIVYA MALPANI Vs. SAURABH MALPANI
October 28, 2022
DIWAKAR PATEL Vs. STATE OF MADHYA PRADESH
September 22, 2022
DOLI HASIJA Vs. STATE OF MADHYA PRADESH
May 10, 2022
DURESH Vs. STATE OF MADHYA PRADESH
July 22, 2022
DURGA PANDEY Vs. STATE OF MADHYA PRADESH
February 10, 2022
DURGA SHARAN Vs. STATE OF MP
March 11, 2022
DURGESH RATHI Vs. STATE OF M. P.
March 23, 2022
DURGESH, S/O SUKKAN DHURVE Vs. STATE OF MADHYA PRADESH
December 9, 2022
EKKISVI SADI GRIH NIRMAN SAHKARI SAMITI Vs. STATE OF M.P.
January 27, 2022
ELYAS KHAN Vs. STATE OF MADHYA PRADESH
June 23, 2022
EMPLOYEES PROVIDENT FUND ORGANISATION, Vs. MADHYA PRADESH ELECTION COMMISSION
June 30, 2022
ENCORE ASSET RECONSTRUCTION COMPANY PRIVATE LIMITED Vs. STATE OF M. P.
November 4, 2022
EVANGELICAL LUTHERAN CHURCH Vs. STATE OF M.P.
November 1, 2022
EXT. OF TIME SOUGHT BY ASJ DISTRICT DEWAS IN HON. CO. DT. 28/09/2021 PASSED IN MCRC 43884/2021 (MADHYA PRADESH) Vs. STATE OF MADHYA PRADESH
January 19, 2022
FAISAL KHAN Vs. STATE OF MADHYA PRADESH
February 22, 2022
FARHA Vs. INDORE MUNICIPAL CORPORATION
April 1, 2022
FARHAN KHAN Vs. STATE OF MADHYA PRADESH
February 9, 2022
FATHER OF PROSECUTRIX-X Vs. STATE OF MADHYA PRADESH
April 18, 2022
FATHER OF X Vs. STATE OF MADHYA PRADESH
May 26, 2022
FATIMA BI Vs. KU. NAJNIN
November 23, 2022
FATMA BEGUM Vs. STATE OF MADHYA PRADESH
October 14, 2022
FINANCE DEPARTMENT, PRINCIPAL SECRETARY VALLABH BHAWAN Vs. SUMIT KUMAR GUPTA
August 3, 2022
FIROZ KHAN Vs. STATE OF MADHYA PRADESH
March 4, 2022
FIROZ MOHAMMAD Vs. STATE OF MADHYA PRADESH
December 29, 2022
FORT CRUSHING METAL Vs. M.P. PASCHIM KSHETRA VIDYUT VITRAN CO. LTD.
September 23, 2022
FOTI RAKABCHAND JAIN Vs. FOTI RATANLAL JAIN
January 19, 2022
FULVA Vs. KEMLAPATI LATE MANOHAR TELI
November 11, 2022
G. R. INFRAPROJECTS LTD. AHMEDABAD, GUJARAT Vs. STATE OF M. P.
June 13, 2022
GADIYA SEJAL BENW Vs. STATE OF MADHYA PRADESH
March 21, 2022
GAGAN AGRAWAL S/O SHRI MOHAN LAL AGRAWAL Vs. STATE OF MADHYA PRADESH
February 9, 2022
GAGAN OJHA Vs. STATE OF M.P.
February 7, 2022
GAJENDRA MAHAPATRA Vs. STATE OF M.P.
March 10, 2022
GAJENDRA SINGH Vs. STATE OF MADHYA PRADESH
February 21, 2022
GAJENDRA SINGH CHANDEL Vs. STATE OF MADHYA PRADESH
July 5, 2022
GAJRA Vs. STATE OF MADHYA PRADESH
April 27, 2022
GANESH Vs. INDU BAI
April 25, 2022
GANESH Vs. STATE OF M.P.
July 12, 2022
GANESH PRASAD Vs. STATE OF MADHYA PRADESH
July 21, 2022
GANGA BAI Vs. RAMCHANDRA
September 14, 2022
GANIYA Vs. STATE OF MADHYA PRADESH
February 22, 2022
GANPAT Vs. STATE OF MADHYA PRADESH
July 9, 2022
GANPAT PANNALAL Vs. STATE BANK OF INDIA
September 15, 2022
GANPATLAL HIRALAL BHAVSAR Vs. GANGA BAI
October 31, 2022
GARIMA BHADORIYA Vs. MADHYA KSHETRA VIDYUT VITRAN CO. LTD.
September 7, 2022
GARVIT KHANDELWAL Vs. STATE OF MADHYA PRADESH
June 15, 2022
GAURAV DUBEY Vs. STATE OF MADHYA PRADESH
July 22, 2022
GAURAV PANDEY Vs. STATE OF MADHYA PRADESH
July 25, 2022
GAURAV PATHAK Vs. STATE OF M.P.
February 14, 2022
GAURAV PATHAK Vs. STATE OF M. P.
November 3, 2022
GAUTAM Vs. STATE OF MADHYA PRADESH
February 16, 2022
GAYAN SINGH GOND Vs. STATE OF MADHYA PRADESH
December 8, 2022
GAYATRI PARASHAR Vs. TULSIRAM KORI
January 5, 2022
GAYATRI PROJECT LIMITED Vs. MADHYA PRADESH ROAD DEVELOPMENT CORPORATION LIMITED
January 7, 2022
GAYATRI SINGH Vs. STATE OF MADHYA PRADESH
April 19, 2022
GEETABAI Vs. DALIBAI
May 7, 2022
GEETARANI TIWARI Vs. YOGESH TIWARI
January 17, 2022
GENERAL ADMINISTRATION Vs. PREMSINGH
February 15, 2022
GENERAL MANAGER CANARA BANK Vs. PRAKASH MANDAVE
November 9, 2022
GENERAL MANAGER, CANANRA BANK Vs. PRAKASH N. MANDVE
February 3, 2022
GHAMANDI RAWAT Vs. STATE OF MADHYA PRADESH
November 7, 2022
GHANSHYAM Vs. STATE OF M.P.
October 31, 2022
GHANSHYAM DAS GUPTA Vs. STATE OF MADHYA PRADESH
October 14, 2022
GHANSHYAM GHURSELE Vs. STATE OF M.P.
April 6, 2022
GHANSHYAM GUPTA Vs. STATE OF MADHYA PRADESH
April 21, 2022
GHANSHYAM RAWAT Vs. STATE OF MADHYA PRADESH
November 7, 2022
GHANSHYAM YADAV Vs. STATE OF MADHYA PRADESH
May 11, 2022
GIRDHARI LODHI Vs. CHHAKKI
February 16, 2022
GITA BAI LODHI Vs. STATE OF M. P.
October 18, 2022
GITA SINGH Vs. STATE OF MADHYA PRADESH
March 28, 2022
GODAVARI Vs. NARMADA VALLY DEVELOPOMENT AUTHORIOTY
August 16, 2022
GOLU Vs. STATE OF MADHYA PRADESH
August 22, 2022
GOLU Vs. STATE OF MADHYA PRADESH
October 11, 2022
GOLU Vs. STATE OF MADHYA PRADESH
December 15, 2022
GOLU @ SUMESH Vs. STATE OF MADHYA PRADESH
April 1, 2022
GONA Vs. STATE OF M.P.
May 6, 2022
GOPAL Vs. OM BABU JAIN
February 14, 2022
GOPAL Vs. STATE OF MADHYA PRADESH
November 4, 2022
GOPAL Vs. STATE OF M.P.
January 20, 2022
GOPAL KRISHNA GAUTAMPANDIT Vs. UNION OF INDIA, CENTRAL BUREAU OF NARCOTICS
December 2, 2022
GOPAL OYAM Vs. STATE OF MADHYA PRADESH
May 12, 2022
GOPAL SINGH Vs. STATE OF MADHYA PRADESH
January 5, 2022
GOPI BAI Vs. STATE OF M.P.
January 3, 2022
GOPI KRISHNA AGRAWAL Vs. STATE OF MADHYA PRADESH
March 14, 2022
GOPI LAL BHARTI Vs. JYOTIRADITYA M. SCINDIA R/O 1
July 27, 2022
GOURAV SHARMA Vs. STATE OF M.P.
January 27, 2022
GOURI SURYAWANSHI Vs. STATE OF MADHYA PRADESH
August 26, 2022
GOVARDHAN Vs. STATE OF MADHYA PRADESH
July 11, 2022
GOVIND Vs. STATE OF MADHYA PRADESH
February 1, 2022
GOVIND Vs. STATE OF MADHYA PRADESH
December 29, 2022
GOVIND Vs. STATE OF MADHYA PRADESH STATION HOUSE OFFICER
November 14, 2022
GOVIND Vs. STATE OF M.P.
September 13, 2022
GOVIND DAS Vs. STATE OF M.P.
January 6, 2022
GOVIND PRASAD Vs. LAXMINARAYAN
February 18, 2022
GOVIND RAM PRAKASH SHARMA Vs. HIGH COURT OF MADHYA PRADESH
January 17, 2022
GREAT GALLEON VENTURES LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAX
April 21, 2022
GRV CONFECTIONARY AND FOODS PRIVATE LIMITED Vs. MADHYA PRADESH MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
September 16, 2022
GUDAI Vs. STATE OF MADHYA PRADESH
July 22, 2022
GUDDA Vs. STATE OF M.P.
October 14, 2022
GUDDU Vs. STATE OF MADHYA PRADESH
March 23, 2022
GUDDU BARMAN Vs. STATE OF MADHYA PRADESH
September 3, 2022
GULAB BAI Vs. STATE OF MADHYA PRADESH
March 4, 2022
GULAB CHAND TAMRAKAR Vs. BHUSHAN
August 16, 2022
GULAB SINGH Vs. STATE OF MADHYA PRADESH
November 25, 2022
GULAM HUSSAIN Vs. AKBAR ALI
July 12, 2022
GULJAR KEWAT Vs. STATE OF MADHYA PRADESH
April 8, 2022
GULJAR KHAN Vs. STATE OF MADHYA PRADESH
January 28, 2022
GUNDHERAM Vs. RAJVEER SINGH MOURYA
September 19, 2022
GURMEET SINGH Vs. STATE OF M. P.
November 3, 2022
GURPREET KAUR KHANUJA Vs. STATE OF M. P.
November 22, 2022
GURU PRASAD SHARMA Vs. STATE OF MADHYA PRADESH
November 18, 2022
GURUPREET SINGH Vs. STATE OF M.P.
January 19, 2022
GYANCHAND GUPTA Vs. PRAMOD KUMAR GUPTA
April 13, 2022
H. B. PRODUCTS Vs. H. T. PRODUCTS
June 15, 2022
HABU Vs. STATE OF MADHYA PRADESH
August 24, 2022
HALKAI Vs. STATE OF MADHYA PRADESH
February 3, 2022
HALKAI Vs. STATE OF MADHYA PRADESH
July 7, 2022
HANI SHARMA Vs. STATE OF M.P.
January 14, 2022
HANSA MANGLANI Vs. STATE OF MADHYA PRADESH
November 18, 2022
HAR DAYAL BHAGAT Vs. STATE OF MADHYA PRADESH
September 28, 2022
HARENDRA SINGH Vs. STATE OF M. P.
August 24, 2022
HARI RAM Vs. STATE OF M.P.
April 21, 2022
HARI SHANKAR SHARMA Vs. STATE OF MADHYA PRADESH
December 21, 2022
HARI SINGH Vs. DISTRICT ELECTION OFFICER
July 11, 2022
HARIBALLABH Vs. STATE OF M.P.
February 4, 2022
HARIDAS Vs. STATE OF M.P.
January 21, 2022
HARILAL MARKAAM Vs. STATE OF MADHYA PRADESH
March 22, 2022
HARIMOHAN RAWAT Vs. STATE OF M.P.
April 5, 2022
HARINDER SINGH BEDI Vs. UNION OF INDIA
October 27, 2022
HARIOM Vs. STATE OF M.P.
January 13, 2022
HARIPRASAD LAL SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
August 24, 2022
HARIRAM Vs. STATE OF MADHYA PRADESH
July 27, 2022
HARISINGH Vs. STATE OF MADHYA PRADESH
April 7, 2022
HARISINGH @ HARESINGH S/O RAMESH RATHORE Vs. STATE OF MADHYA PRADESH
January 4, 2022
HARJASMAL DASUMAL Vs. SINGHAI TODARMAL KANHAIYALAL JAIN PARMARTHIK TRUST
February 26, 2022
HARPEET SING Vs. STATE OF M. P.
February 2, 2022
HARSH Vs. STATE OF MADHYA PRADESH
December 7, 2022
HARSH GUPTA Vs. STATE OF M.P.
January 14, 2022
HARSH MEENA Vs. STATE OF MADHYA PRADESH
August 17, 2022
HARSH PRATAP Vs. STATE OF M.P.
February 10, 2022
HARSH PRATAP SINGH Vs. STATE OF MADHYA PRADESH
March 7, 2022
HARSH SHINDE Vs. STATE OF M.P.
April 27, 2022
HARVEER LODHA Vs. STATE OF MADHYA PRADESH
December 29, 2022
HASHIM KHAN Vs. STATE OF MADHYA PRADESH
June 27, 2022
HAVANA GUPTA Vs. UNION OF INDIA
July 15, 2022
HAZARA BI Vs. ABDUL KARIM
November 28, 2022
HDFC ERGO GENERAL INSURANCE COMPANY LTD. Vs. BISRATI BAI
August 18, 2022
HEALTH SECURE PVT.LTD. Vs. STATE OF M.P.
September 2, 2022
HEAVY ENGINEERING WORKSHOP Vs. COMMISSIONER, CUSTOMS & CENTRAL EXCISE
September 26, 2022
HEAVY ENGINEERING WORKSHOP, REWA Vs. COMMISSIONER, CUSTOMS & CENTRAL EXCISE 48
September 19, 2022
HEMANT Vs. STATE OF M.P.
December 15, 2022
HEMANT Vs. STATE OF MADHYA PRADESH
December 22, 2022
HEMANT BALMIK Vs. STATE OF MADHYA PRADESH
January 5, 2022
HEMANT JAIN Vs. STATE OF MADHYA PRADESH
January 5, 2022
HEMANT KATARE Vs. O.P.S. BHADORIYA
February 3, 2022
HEMENDRASINGH Vs. STATE OF MADHYA PRADESH
June 29, 2022
HEMRAJ SUMAN Vs. M.P. PUBLIC SERVICE COMMISSION
February 10, 2022
HIMANSHU Vs. STATE OF MADHYA PRADESH
February 28, 2022
HIMANSHU GANDHI Vs. STATE OF MADHYA PRADESH
April 20, 2022
HIMANSHU PATHAK Vs. STATE OF MADHYA PRADESH
November 7, 2022
HIMANSHUDHAR DWIVEDI Vs. STATE OF MADHYA PRADESH
May 12, 2022
HINDUSTAN BIDI MANUFACTURING Vs. SUNDRLAL CHHABILAL
August 29, 2022
HIRALAL DHURVE Vs. STATE OF MADHYA PRADESH
March 10, 2022
HITENDRA SINGH YADAV Vs. STATE OF M.P.
February 1, 2022
HUKUM SINGH Vs. STATE OF MADHYA PRADESH
July 7, 2022
ICHHASHANKAR Vs. STATE OF M. P.
February 25, 2022
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. BUDHWARIYA BAI
June 21, 2022
IMTIYAZ ALI Vs. STATE OF M.P.
February 7, 2022
IN RE. EXT Vs. STATE OF MADHYA PRADESH
January 19, 2022
IN REFERENCE Vs. ANKIT VIJAYVARGIYA
June 15, 2022
IN REFERENCE ADDITIONAL SESSIONS JUDGE/SPECIAL JUDGE, BUDHAR DISTRICT SHAHDOL M.P. Vs. RAMNATH KEWAT
July 29, 2022
IN REFERENCE RECEIVED FROM 3RD ADDITIONAL SESSIONS JUDGE SINGROULI HEAD QUARTER WAIDHAN (M.P. Vs. RAMJAG BIND
December 5, 2022
INDERSINGH Vs. STATE OF MADHYA PRADESH
November 11, 2022
INDERSINGH SOLANKI Vs. STATE OF MADHYA PRADESH
November 4, 2022
INDIA SHELTER FINANCE CORPORATION Vs. STATE OF M.P.
December 15, 2022
INDIAN OIL CORPORATION LTD Vs. GAGAN AUTOMOBILES
April 19, 2022
INDIAN OIL CORPORATION LTD. Vs. TATPAR PETROLEUM CENTRE
January 27, 2022
INDORE DEVELOPMENT AUTHORITY CHIEF EXECUTIVE Vs. SUNIL DANGI
November 4, 2022
INDRA SINGH Vs. STATE OF M.P.
September 14, 2022
INDRABHAN GAUTAM Vs. STATE OF M. P.
March 8, 2022
INDRABHAN GAUTAM Vs. STATE OF MADHYA PRADESH
March 7, 2022
INDRAJEET PATEL Vs. STATE
April 6, 2022
INTERCONTINENTAL CONSULTANTS AND TECHNOCRATS PVT.LTD. Vs. MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
July 1, 2022
IQBAL Vs. STATE OF MADHYA PRADESH
July 15, 2022
IRFAN Vs. STATE OF MADHYA PRADESH
November 1, 2022
IRFAN KHAN Vs. STATE OF MADHYA PRADESH
October 27, 2022
IRSHAD KHAN Vs. STATE OF MADHYA PRADESH
December 8, 2022
ISHU KANJAR Vs. STATE OF MADHYA PRADESH
January 28, 2022
ISHWAR Vs. STATE OF MADHYA PRADESH
December 19, 2022
ISHWAR SINGH MALVIYA Vs. STATE OF M.P.
June 9, 2022
ISHWARDAS LIMJE Vs. DATTU DIGARSE
April 21, 2022
ISHWER Vs. STATE OF MADHYA PRADESH
April 4, 2022
ISRAIL PATHAN Vs. STATE OF MADHYA PRADESH
August 5, 2022
J.B.S. CHANDEL Vs. STATE OF M.P.
January 14, 2022
JAFFRUDIN Vs. STATE OF M. P.
July 29, 2022
JAGDISH Vs. STATE OF MADHYA PRADESH
November 3, 2022
JAGDISH ANDAN Vs. STATE OF MADHYA PRADESH
January 6, 2022
JAGDISH ARORA Vs. UNION OF INDIA
March 31, 2022
JAGDISH KUMAR Vs. SHAKEEL DAOOD
April 5, 2022
JAGDISH KUMAWAT Vs. STATE OF M.P.
January 10, 2022
JAGDISH PRASAD CHOUDHARY Vs. STATE OF MADHYA PRADESH
July 21, 2022
JAGDISH SINGH Vs. STATE OF MADHYA PRADESH
September 19, 2022
JAGDISH VISHWAKARMA Vs. STATE OF M. P.
February 21, 2022
JAGVEER SINGH Vs. STATE OF MADHYA PRADESH
July 5, 2022
JAHAR SINGH GURJAR Vs. STATE OF M.P.
March 4, 2022
JAI KUMAR BAJPAI Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
April 27, 2022
JAI NARAYAN SINGH Vs. STATE OF M.P.
February 7, 2022
JAI SINGH Vs. STATE OF MADHYA PRADESH
May 12, 2022
JAIDEVI VERMA Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
September 13, 2022
JAIPAL Vs. STATE OF M.P.
March 15, 2022
JAIVARDHAN Vs. STATE OF MADHYA PRADESH
August 2, 2022
JAIVEER SINGH TOMAR Vs. STATE OF MADHYA PRADESH
April 26, 2022
JAKIR KHAN Vs. STATE OF MADHYA PRADESH
May 10, 2022
JAMIL KHAN Vs. STATE OF MADHYA PRADESH
August 11, 2022
JAMNALAL Vs. HOME DEPARTMENT
September 15, 2022
JANKI PRASAD Vs. RAMBALI
November 28, 2022
JANPAD PANCHAYAT Vs. SHAKUNTALA
December 15, 2022
JARDAN SINGH Vs. STATE OF M.P.
May 14, 2022
JARIF KHAN Vs. STATE OF MADHYA PRADESH
June 24, 2022
JASBEERSINGH Vs. STATE OF MADHYA PRADESH
December 19, 2022
JASWANT Vs. STATE OF MADHYA PRADESH
June 30, 2022
JASWEER SINGH Vs. STATE OF MADHYA PRADESH
June 30, 2022
JATIN SONI Vs. STATE OF MADHYA PRADESH
February 8, 2022
JAVED Vs. STATE OF MADHYA PRADESH
August 25, 2022
JAVED MIRZA Vs. STATE OF MADHYA PRADESH
February 3, 2022
JAY NARAYAN Vs. STATE OF MADHYA PRADESH
December 26, 2022
JAYABAI KURMI Vs. STATE OF MADHYA PRADESH
November 3, 2022
JAYCHAND RAHANGDALE Vs. JAWAHAR LAL NEHRU KRISHI VISHWAVIDHYALA
March 23, 2022
JAYESH Vs. MADHYA PRADESH STATE ELECTION
January 10, 2022
JAYKAYCEM (CENTRAL) LIMITED Vs. UNION OF INDIA
September 26, 2022
JAYKIRAN Vs. STATE OF MADHYA PRADESH
March 23, 2022
JAYPAL SINGH RATHORE Vs. STATE OF M.P.
March 16, 2022
JAYRAM Vs. STATE OF MADHYA PRADESH
November 18, 2022
JAYVARDHAN PANDAY Vs. HIGH COURT OF M.P.
July 5, 2022
JITENDRA Vs. STATE OF MADHYA PRADESH
December 15, 2022
JITENDRA Vs. VISHAL
November 12, 2022
JITENDRA Vs. STATE OF MADHYA PRADESH
August 10, 2022
JITENDRA Vs. M. P. STATE ELECTRONICS DEVELOPMENT CORPORATION LIMITED
November 14, 2022
JITENDRA Vs. STATE OF MADHYA PRADESH STATION
January 31, 2022
JITENDRA Vs. STATE OF MADHYA PRADESH
March 31, 2022
JITENDRA Vs. STATE OF MADHYA PRADESH
February 26, 2022
JITENDRA AND KAMAL Vs. STATE OF M. P.
January 5, 2022
JITENDRA BAGHEL Vs. STATE OF MADHYA PRADESH
November 24, 2022
JITENDRA KUMAR SEN Vs. STATE OF MADHYA PRADESH
February 15, 2022
JITENDRA KUSHWAHA Vs. STATE OF MP
November 4, 2022
JITENDRA MAHAPATRA Vs. STATE OF MADHYA PRADESH
May 10, 2022
JITENDRA MOHANLALJI NAGAL Vs. ASHOK MANKLALJI PIPADA
November 23, 2022
JITENDRA RATHORE Vs. STATE OF MADHYA PRADESH
February 18, 2022
JITENDRA S/O TUKA RAM KORI Vs. STATE OF M.P.
May 19, 2022
JITENDRA SAHU Vs. STATE OF MADHYA PRADESH
December 22, 2022
JITENDRA SHAKYA Vs. STATE OF MADHYA PRADESH
October 27, 2022
JITENDRA SINGH Vs. STATE OF MADHYA PRADESH
October 28, 2022
JITENDRA SINGH Vs. STATE OF MADHYA PRADESH
August 30, 2022
JITENDRA SINGH GURJAR Vs. STATE OF MADHYA PRADESH
August 4, 2022
JITENDRA SINGH KUSHWAH Vs. STATE OF MADHYA PRADESH
December 29, 2022
JITENDRA YADAV Vs. STATE OF MADHYA PRADESH
June 30, 2022
JITTU Vs. STATE OF MADHYA PRADESH
February 18, 2022
JOY SENIOR Vs. STATE OF MADHYA PRADESH
April 26, 2022
JUJHAR SINGH Vs. RAMADHAR YADAV
December 20, 2022
JULI Vs. STATE OF MADHYA PRADESH
November 29, 2022
JYOTI SINGH Vs. ANAND SINGH CHAUHAN
July 26, 2022
K.C. RAJWANI Vs. STATE OF M.P.
June 23, 2022
KADAM Vs. STATE OF MADHYA PRADESH
January 6, 2022
KADIR Vs. STATE OF MADHYA PRADESH
January 13, 2022
KADLIYA Vs. STATE OF MADHYA PRADESH GOVT.
April 12, 2022
KAILASH Vs. GORDHAN
July 11, 2022
KAILASH Vs. STATE OF MADHYA PRADESH
July 18, 2022
KAILASH Vs. KALURAM
December 6, 2022
KAILASH DHAKAD Vs. STATE OF MADHYA PRADESH
May 23, 2022
KAILASH PRASAD MISHRA Vs. STATE OF MADHYA PRADESH
December 26, 2022
KAILASHCHANDRA GAVLI Vs. STATE OF MADHYA PRADESH
September 13, 2022
KALA DEVI Vs. STATE OF M.P
March 29, 2022
KALAM SINGH Vs. STATE OF M.P.
January 25, 2022
KALAWATI CHAUDHARY Vs. UNION BANK OF INDIA
February 8, 2022
KALLA Vs. STATE OF M.P.
March 7, 2022
KALLA Vs. STATE OF MADHYA PRADESH
December 21, 2022
KALLU Vs. STATE OF M.P.
January 31, 2022
KALLU Vs. STATE OF MADHYA PRADESH
May 11, 2022
KALLU KHAN Vs. NAGAR PARISHAD TARANA DISTRICT UJJAIN
January 7, 2022
KALLU KHAN Vs. STATE OF MADHYA PRADESH
February 11, 2022
KALU Vs. STATE OF MADHYA PRADESH
October 27, 2022
KALU Vs. STATE OF MADHYA PRADESH
December 20, 2022
KALU Vs. STATE OF MADHYA PRADESH
July 28, 2022
KALU Vs. STATE OF MADHYA PRADESH
February 22, 2022
KALURAM Vs. STATE OF M.P.
January 21, 2022
KALUSINGH @ KARUSINGH Vs. STATE OF MADHYA PRADESH
April 7, 2022
KALYAN Vs. STATE OF M. P.
May 9, 2022
KALYAN KEWAT Vs. STATE OF M.P.
February 24, 2022
KALYAN SINGH JADON Vs. STATE OF MADHYA PRADESH
November 17, 2022
KALYAN SINGH SENGER Vs. STATE OF MADHYA PRADESH
October 17, 2022
KAMAL KANT PANDEY Vs. UNION OF INDIA
April 19, 2022
KAMAL PANDEY Vs. STATE OF M.P.
February 25, 2022
KAMAL PANDEY Vs. STATE OF MADHYA PRADESH
January 12, 2022
KAMAL PRAJAPATI Vs. STATE OF MADHYA PRADESH
December 29, 2022
KAMAL SINGH Vs. STATE OF MADHYA PRADESH
July 8, 2022
KAMAL SINGH BAGHEL Vs. RAMAYAN
April 1, 2022
KAMAL SINGH KIRAR Vs. STATE OF MADHYA PRADESH
January 20, 2022
KAMALKISHOR JATAV Vs. STATE OF MADHYA PRADESH
August 16, 2022
KAMLA BAI Vs. STATE OF MADHYA PRADESH
January 3, 2022
KAMLA SHARMA Vs. SUKHDEVLAL
April 18, 2022
KAMLESH Vs. STATE OF MADHYA PRADESH
November 29, 2022
KAMLESH AND RITESH Vs. STATE OF MADHYA PRADESH
February 17, 2022
KAMLESH GOND Vs. STATE OF MADHYA PRADESH
January 31, 2022
KAMLESH JAIN Vs. UNION OF INDIA
November 9, 2022
KAMLESH KUMAR Vs. GEETA DEVI
November 9, 2022
KAMLESH KUMAR AHIRWAR Vs. STATE OF MADHYA PRADESH
May 7, 2022
KAMLESH PATEL Vs. STATE OF MADHYA PRADESH
June 29, 2022
KAMLESH PATEL Vs. STATE OF MADHYA PRADESH
February 16, 2022
KAMLESH SAHU Vs. STATE OF MADHYA PRADESH
December 9, 2022
KAMLESH SARAN Vs. NITYANAND
February 28, 2022
KAMLESH SHARMA Vs. STATE OF MADHYA PRADESH
September 15, 2022
KAMNI TRIPATHI Vs. STATE OF MADHYA PRADESH
March 30, 2022
KAMRU Vs. HOME DEPARTMENT THROUGH PRINCIPLE SECRETARY HOME DEPARTMENT
June 16, 2022
KAMRUDDIN Vs. UNION OF INDIA
February 9, 2022
KAMTA PRASAD Vs. STATE OF MADHYA PRADESH
September 26, 2022
KAMTA PRASAD SHARMA Vs. STATE OF MADHYA PRADESH
June 9, 2022
KANA Vs. STATE OF MADHYA PRADESH
September 2, 2022
KANA Vs. STATE OF MADHYA PRADESH
December 29, 2022
KANAK KUMAR SHRIVASTAVA Vs. REGISTRAR GENERAL
March 15, 2022
KANHA Vs. STATE OF MADHYA PRADESH
October 28, 2022
KANHAIYA JATAV Vs. STATE OF MADHYA PRADESH
September 27, 2022
KANHAIYA LAL BANJARA Vs. STATE OF M.P.
March 6, 2022
KANHAIYA SINGH SHAKYA Vs. LAKSHMI BAI
September 6, 2022
KANHAIYALAL AND COMPANY Vs. INDIAN OIL CORPORATION LIMITED
October 13, 2022
KANHAIYALAL PATIDAR Vs. STATE OF MADHYA PRADESH
November 9, 2022
KANTI BAI SONI Vs. STATE OF MADHYA PRADESH
February 2, 2022
KAPIL PARASHAR Vs. SURENDRA PARASHAR
December 7, 2022
KAPOOR CHAND Vs. LAXMI CHAND
August 16, 2022
KAPTAN SINGH KAURAV Vs. STATE OF MADHYA PRADESH
September 19, 2022
KARAN Vs. STATE OF MADHYA PRADESH
March 25, 2022
KARAN Vs. STATE OF MADHYA PRADESH
May 7, 2022
KARAN Vs. STATE OF MADHYA PRADESH
June 17, 2022
KARAN MEHRA Vs. STATE OF MADHYA PRADESH
January 10, 2022
KARAN SEN Vs. STATE OF MADHYA PRADESH
November 11, 2022
KARAN SINGH Vs. STATE OF M. P.
September 29, 2022
KASHIRAM Vs. STATE OF MADHYA PRADESH
October 13, 2022
KAVINDRA SINGH CHOUHAN Vs. STATE OF M.P.
January 6, 2022
KAVITA DEHALWAR Vs. UNION OF INDIA
July 5, 2022
KAVITA LAKHERA Vs. NIRMAL LAKHERA
November 2, 2022
KAYAM SINGH Vs. STATE OF MADHYA PRADESH
January 20, 2022
KEDAR SINGH Vs. STATE OF M.P
January 20, 2022
KESHARBAI Vs. LAKHAN LAL
March 25, 2022
KESHAV DUBEY Vs. STATE OF MADHYA PRADESH
July 20, 2022
KESHAV KANSHKAR A CLASS ELECTRICAL CONTRACTOR Vs. PRINCIPAL SECRETARY DEPARTMENT OF ENERGY
September 20, 2022
KHILAN SINGH Vs. STATE OF MADHYA PRADESH
August 18, 2022
KHINNI ALLIAS VINOD Vs. STATE OF MADHYA PRADESH
January 12, 2022
KHIR GIRI Vs. STATE OF MADHYA PRADESH
March 8, 2022
KHUSHNUMA NOOR Vs. STATE OF MADHYA PRADESH
November 21, 2022
KILEDAR SINGH Vs. STATE OF M.P.
March 2, 2022
KIRTI INDUSTRIES (INDIA) LTD. Vs. STATE OF M.P.
April 1, 2022
KIRTI KUMAR DWIVEDI Vs. REGISTRAR GENERAL HIGH COURT OF MADHYA PRADESH
February 15, 2022
KIRTI SHARMA Vs. JAWAHARLAL NEHRU KRISHI VISHVA VIDYALAYA
March 22, 2022
KISHAN KAPOOR Vs. STATE OF MADHYA PRADESH
March 7, 2022
KISHANLAL Vs. STATE OF MADHYA PRADESH
September 27, 2022
KISHOR CHOUDHARY Vs. STATE OF MADHYA PRADESH
April 7, 2022
KOMAL Vs. STATE OF MADHYA PRADESH
February 7, 2022
KOMAL TIWARI Vs. STATE OF MADHYA PRADESH
April 13, 2022
KRASHNA Vs. STATE OF MADHYA PRADESH
November 28, 2022
KRIPALSINGH Vs. STATE OF MADHYA PRADESH
February 8, 2022
KRISHI UJAP MANDI SAMITI DHAR Vs. KHEMCHAM JAIN PROPRIE
February 21, 2022
KRISHNA Vs. STATE OF MADHYA PRADESH
January 4, 2022
KRISHNA Vs. STATE OF MADHYA PRADESH
July 19, 2022
KRISHNA Vs. STATE OF MADHYA PRADESH
February 22, 2022
KRISHNA Vs. STATE OF MADHYA PRADESH
November 21, 2022
KRISHNA BAI Vs. STATE OF MADHYA PRADESH
June 20, 2022
KRISHNA BHADORIYA Vs. GEETA BHADORIYA
January 4, 2022
KRISHNA KUMAR ANAND Vs. VARUN ANAND
August 5, 2022
KRISHNA KUMAR TIWARI Vs. STATE OF M. P.
August 22, 2022
KRISHNA KUMAR TIWARI Vs. STATE OF M.P.
April 27, 2022
KRISHNA NARAYAN PRAJAPATI Vs. STATE OF MADHYA PRADESH
March 9, 2022
KRISHNADAS BAIRAGI Vs. STATE OF MADHYA PRADESH STATION
February 2, 2022
KRISHNAPAL SINGH KANSANA Vs. STATE OF MP
March 10, 2022
KRISHNKANT JHA Vs. STATE OF M.P.
January 13, 2022
KUL BHUSHAN GUPTA Vs. STATE OF MADHYA PRADESH STATION HOUSE OFFICER
November 11, 2022
KULDEEP Vs. STATE OF MADHYA PRADESH
September 26, 2022
KULDEEP Vs. STATE OF MADHYA PRADESH
March 25, 2022
KULDEEP SINGH Vs. STATE OF M.P.
April 6, 2022
KUMARI MANGLA Vs. KRISHNA BAI
July 14, 2022
KUMHER SINGH GURJAR Vs. STATE OF MADHYA PRADESH
July 25, 2022
KUNAL KANT SAXENA Vs. SANGEETA
December 20, 2022
KUNDAN Vs. SHIVANI
November 23, 2022
KUSUM GUPTA Vs. HARINARAYAN GUPTA
October 17, 2022
L.N. MEDICAL COLLEGE Vs. UNION OF INDIA
January 3, 2022
L.N. MEDICAL COLLEGE & RESEARCH CENTRE Vs. UNION OF INDIA
February 3, 2022
LACCHU Vs. STATE OF M. P.
March 2, 2022
LADDURAM KORI Vs. STATE OF MADHYA PRADESH
December 12, 2022
LAGHU UDHYOG NIRMATA AVAM VIKRETA SANGH Vs. STATE OF MADHYA PRADESH
January 25, 2022
LAKHAN Vs. STATE OF MADHYA PRADESH
December 19, 2022
LAKHAN Vs. STATE OF MADHYA PRADESH
January 10, 2022
LAKHAN Vs. STATE OF M.P.
January 28, 2022
LAKHAN Vs. STATE OF MADHYA PRADESH
April 12, 2022
LAKHAN Vs. STATE OF MADHYA PRADESH
February 11, 2022
LAKHAN Vs. STATE OF MADHYA PRADESH
November 11, 2022
LAKHAN JATAV Vs. STATE OF MADHYA PRADESH
February 8, 2022
LAKHAN SINGH Vs. STATE OF MADHYA PRADESH
November 21, 2022
LAKSHMI BAI Vs. JAGDISH DHULEJI VERMA
March 26, 2022
LALIT Vs. STATE OF MADHYA PRADESH
June 17, 2022
LALIT NAMDEV Vs. STATE OF MADHYA PRADESH
October 11, 2022
LALLU KUSHWAH @ RAJNESH Vs. STATE OF MADHYA PRADESH
January 14, 2022
LAXMAN Vs. STATE OF M. P.
September 13, 2022
LAXMAN RAO Vs. COURT OF THIRD ADDITIONAL SESSIONS JUDGE
February 2, 2022
LAXMAN YADAV Vs. STATE OF MADHYA PRADESH
August 5, 2022
LAXMI Vs. STATE OF MADHYA PRADESH
November 1, 2022
LAXMI BALAI Vs. MINISTRY OF HOME
July 22, 2022
LAXMI DEVI Vs. UTTAM SINGH RATHORE
May 7, 2022
LAXMI SAGAR Vs. STATE OF MADHYA PRADESH
January 31, 2022
LAXMI SERVICE STATION Vs. UNION OF INDIA
September 8, 2022
LEE ANNE ELTON Vs. ARUNODAY SINGH
July 9, 2022
LEELA SURANA Vs. STATE OF MADHYA PRADESH
November 10, 2022
LEELABAI Vs. STATE OF MADHYA PRADESH
July 27, 2022
LEENA Vs. MANISH PURUSHOTTAM UPADHAYAY
April 8, 2022
LILESH Vs. STATE OF MADHYA PRADESH
August 10, 2022
LINKWELL TELESYSTEMS PVT. LTD Vs. STATE OF M.P.
September 15, 2022
LOKENDRA Vs. STATE OF M.P.
February 25, 2022
LOKESH Vs. STATE OF MADHYA PRADESH
March 25, 2022
LOKESH Vs. HIGH COURT OF M. P., JABALPUR
March 21, 2022
LOKMAN Vs. STATE OF M.P.
April 8, 2022
LOVEKUSH Vs. STATE OF MADHYA PRADESH
March 9, 2022
LOVELY NIRANJAN Vs. RAJMATA VIJAYARAJE SCINDIA KRISHI VISHWAVIDHYALAYA
September 3, 2022
M.P.STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. RAJEEV KUMAR AGRAWAL
November 17, 2022
M.T.I LOGISTIC TECH PVT. LTD Vs. RAMKUMAR GUPTA
March 2, 2022
MAAN SINGH PATELIYA Vs. STATE OF MADHYA PRADESH
May 30, 2022
MADAN Vs. STATE OF MADHYA PRADESH
October 12, 2022
MADAN MOHAN DWIVEDI Vs. STATE OF M.P.
April 28, 2022
MADAN PAWAIYA Vs. TRUST MANDIR
November 22, 2022
MADAN SINGH Vs. STATE OF MADHYA PRADESH
June 9, 2022
MADAN SINGH Vs. STATE OF MADHYA PRADESH
June 2, 2022
MADAN SINGH RAGHUVANSHI Vs. REENA RAGHUVANSHI
May 6, 2022
MADANLAL Vs. STATE OF MADHYA PRADESH
October 14, 2022
MADANLAL PARMAR Vs. ASHOK
February 22, 2022
MADARAKOLLA VEERSWAMY Vs. MADARAKOLLA RAJYA LAXMI
October 14, 2022
MADHAV Vs. STATE OF M.P.
February 10, 2022
MADHAV SHRAMA Vs. STATE OF MADHYA PRADESH
February 9, 2022
MADHAV SINGH Vs. STATE OF M.P.
April 5, 2022
MADHU LATA PATHAK Vs. STATE OF MADHYA PRADESH
April 23, 2022
MADHUKAR PATLE Vs. STATE OF MADHYA PRADESH
February 24, 2022
MADHULATA RICHHARIYA Vs. STATE OF MADHYA PRADESH
December 1, 2022
MADHUR BAGHRECHA Vs. STATE OF MADHYA PRADESH
January 14, 2022
MADHURAJ SINGH TOMAR Vs. STATE OF MADHYA PRADESH
July 13, 2022
MADHYA PRADESH PASHCHIM KSHETRA VIDYUT VITRAN COMPANY LTD Vs. MARAL OVERSEAS LTD
August 18, 2022
MADHYA PRADESH POORV KSHETRA VIDYUT VITARAN COMPANY LTD Vs. K.K. MISHRA
May 2, 2022
MADHYA PRADESH ROAD DEVELOPMENT CORPORATION Vs. MOHD. SHAHBUDDIN
April 13, 2022
MADHYA PRADESH SPECIAL POLICE ESTABLISHMENT Vs. MANOJ KUMAR KHATRI
September 16, 2022
MAGMA HDI GEN. INS. CO. LTD. Vs. PUJA BHALAVI
November 10, 2022
MAHADEV PRADHAN PROPRIETOR SHAILADEEP PRADHAN Vs. STATE OF MADHYA PRADESH
May 4, 2022
MAHADEVI Vs. MANOHARLAL CHHAWADA
August 2, 2022
MAHANT NARAYAN PURI CHELA Vs. JAGDISH CHANDRA
May 13, 2022
MAHANT SHRI GOPALDAS CHAILA Vs. STATE OF MADHYA PRADESH
August 30, 2022
MAHANTH GHANSHYAM PURI Vs. STATE OF MADHYA PRADESH
December 20, 2022
MAHAVEER SINGH Vs. STATE OF M.P.
April 12, 2022
MAHAVIR Vs. STATE OF M.P.
March 15, 2022
MAHENDRA Vs. SARDAR
November 3, 2022
MAHENDRA Vs. STATE OF MADHYA PRADESH
July 28, 2022
MAHENDRA AHIRWAR Vs. STATE OF MADHYA PRADESH
May 30, 2022
MAHENDRA JHARIYA Vs. STATE OF MADHYA PRADESH
September 27, 2022
MAHENDRA KORI Vs. STATE OF M. P.
March 29, 2022
MAHENDRA KUMAR SONI Vs. JAGDISH KHARE
February 14, 2022
MAHENDRA PRATAP SINGH BHADOURIA Vs. STATE OF MADHYA PRADESH
May 4, 2022
MAHENDRA SINGH TOMAR Vs. STATE OF MADHYA PRADESH
June 23, 2022
MAHESH Vs. STATE OF MADHYA PRADESH
February 11, 2022
MAHESH Vs. STATE OF MADHYA PRADESH
December 22, 2022
MAHESH BAGARI Vs. STATE OF MADHYA PRADESH
February 24, 2022
MAHESH KHANDELWAL Vs. STATE OF MADHYA PRADESH
September 8, 2022
MAHESH KUMAR Vs. VISHAMBHAR KUNWAR PAL
August 17, 2022
MAHESH KUMAR MAURYA Vs. STATE OF M.P.
February 3, 2022
MAHESH MALIK Vs. STATE OF MADHYA PRADESH
August 17, 2022
MAHESH MANGAL Vs. SHRIBHAGWAN MANGAL
July 28, 2022
MAHESH RAI Vs. STATE OF MADHYA PRADESH
June 24, 2022
MAHESH SINGH JADON Vs. RADHA SHARAN DUBEY
July 19, 2022
MAHESH SINGH SIKARWAR Vs. UNION OF INDIA
September 29, 2022
MAHIMA TIWARI Vs. BOARD OF SECONDARY EDUCATION
September 20, 2022
MAHIPAT SINGH Vs. STATE OF MADHYA PRADESH
June 15, 2022
MAIKU SINGH Vs. ANUP SINGH
May 5, 2022
MAJBOOT SINGH Vs. STATE OF MADHYA PRADESH
September 7, 2022
MAJID BEG Vs. TEJ PRATAP SINGH
September 20, 2022
MALKHAN SINGH Vs. STATE OF MADHYA PRADESH
February 4, 2022
MALTI DUBEY Vs. STATE OF MADHYA PRADESH
September 3, 2022
MALTI KUSHWAH Vs. STATE OF MADHYA PRADESH
August 17, 2022
MALTI SIKARWAR Vs. STATE OF M.P.
April 4, 2022
MAMTA BAI SEN Vs. LOLARE
April 20, 2022
MAMTA DEVI Vs. RAJU SINGH RATHORE
July 4, 2022
MAMTA GUPTA Vs. STATE OF MP
January 24, 2022
MAMTA NAGIN KANIYAVAN Vs. HARISINGHBHAI
November 12, 2022
MAMTA PRAJAPATI Vs. STATE OF M.P.
March 31, 2022
MAMTA SHARMA Vs. STATE OF MADHYA PRADESH
April 6, 2022
MAMTA UPADHYAY Vs. STATE OF MADHYA PRADESH
July 21, 2022
MANAGEMENT COMMITTEE FOR WAKF Vs. STATE OF MADHYA PRADESH
April 5, 2022
MANAGEMENT COMMITTEE WAKF Vs. STATE OF MADHYA PRADESH
January 10, 2022
MANGILAL Vs. STATE OF MADHYA PRADESH
April 7, 2022
MANGLESH CHIRONJI NAMDEO Vs. JAYKISHAN
January 14, 2022
MANISH Vs. STATE OF M.P.
February 16, 2022
MANISH Vs. STATE OF M. P.
January 17, 2022
MANISH Vs. STATE OF MADHYA PRADESH
November 9, 2022
MANISH BABULAL CHAUDHARY Vs. DHARMENDRA MOHANLAL KACHAWA
April 23, 2022
MANISH KIRAR Vs. STATE OF MADHYA PRADESH
March 8, 2022
MANISH KUMAR KARTROLIYA Vs. STATE OF M.P.
January 5, 2022
MANISH PATEL Vs. STATE OF MADHYA PRADESH
April 5, 2022
MANISH SHARMA Vs. BANK OF INDIA
June 22, 2022
MANISH SINGH MALUKANI Vs. HARI PRASAD GUPTA
July 4, 2022
MANJIT KAUR Vs. STATE OF MADHYA PRADESH
November 22, 2022
MANJOO LATA KUSHWAH Vs. STATE OF MADHYA PRADESH
October 11, 2022
MANJU BAI SANJEEV SINGH JAT Vs. DASHRATH RAMPYAR KATIA
April 5, 2022
MANKUNWAR Vs. STATE OF MADHYA PRADESH
October 11, 2022
MANMOHAN SINGH Vs. STATE OF MADHYA PRADESH
October 27, 2022
MANMOHAN SINGH Vs. HOME DEPARTMENT
September 15, 2022
MANMOHAN SINGH Vs. STATE OF MADHYA PRADESH
July 22, 2022
MANMOHAN SINGH Vs. STATE OF MADHYA PRADESH
September 7, 2022
MANOHAR SILAWAT Vs. STATE OF MADHYA PRADESH
June 9, 2022
MANOJ Vs. STATE OF MADHYA PRADESH
November 7, 2022
MANOJ Vs. STATE OF M.P.
January 20, 2022
MANOJ Vs. STATE OF M.P.
February 2, 2022
MANOJ Vs. STATE OF MADHYA PRADESH
June 27, 2022
MANOJ BAGHEL Vs. STATE OF M.P.
July 27, 2022
MANOJ CHATURVEDI Vs. STATE OF M.P.
February 9, 2022
MANOJ GUPTA Vs. MUKESH CHANDRA VIRMANI
January 31, 2022
MANOJ KUMAR RAJAK Vs. M. P. GRAMIN BANK
October 17, 2022
MANOJ RAJPUT Vs. STATE OF MADHYA PRADESH
July 28, 2022
MANOJ SAHU Vs. STATE OF MADHYA PRADESH
May 11, 2022
MANOJ SEN Vs. STATE OF MADHYA PRADESH
July 7, 2022
MANOJ SINGH YADAV Vs. STATE OF MADHYA PRADESH
February 17, 2022
MANSINGH Vs. STATE OF MADHYA PRADESH
December 22, 2022
MANVENDRA SINGH Vs. STATE OF M.P.
April 28, 2022
MATRACHHAYA SHISHUGRAH Vs. NIL
November 30, 2022
MAUKESH Vs. STATE OF MADHYA PRADESH
July 20, 2022
MAX CHEMICALS INDIA Vs. MINISTRY OF COMMERCE AND INDUSTRY
September 1, 2022
MAYANK Vs. STATE OF MADHYA PRADESH
July 27, 2022
MAYANK JAIN Vs. SPECIAL POLICE ESTABLISHMENT LOKAYUKT SUPERINTENDENT OF POLICE LOKAYUKT FFICE, UJJAIN
December 5, 2022
MAYANK SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
January 6, 2022
MAYANK TARKE Vs. MANJARI TARKE
November 28, 2022
MAYARAM Vs. STATE OF MADHYA PRADESH
October 11, 2022
MAYAWATI Vs. STATE OF MADHYA PRADESH
February 8, 2022
MEENA Vs. STATE OF MADHYA PRADESH
March 16, 2022
MEENA DEVI Vs. STATE OF MADHYA PRADESH
February 15, 2022
MEENA KUSHWAH Vs. STATE OF MADHYA PRADESH
January 11, 2022
MEERA DEVI Vs. STATE OF M.P.
October 12, 2022
MEERA SONI Vs. STATE OF M.P.
March 7, 2022
MEHARBAN BANJARA Vs. STATE OF MADHYA PRADESH
December 19, 2022
MEHFUJ Vs. STATE OF MADHYA PRADESH
February 8, 2022
MENABAI KANJAR Vs. STATE OF MADHYA PRADESH
December 29, 2022
MESARSH H.B. PRODUCTS BAHERIYA GADGAD KANPUR Vs. MESARSH H.T. PRODUCTS BAHERIYA GADGAD KANPUR
June 15, 2022
METHU Vs. LATE LEEMCHAND
April 29, 2022
MEVARAM SINGH KUSHWAH Vs. STATE OF MADHYA PRADESH
December 29, 2022
MEWARAM SHARMA Vs. STATE OF MADHYA PRADESH
December 15, 2022
MILIND Vs. STATE OF MADHYA PRADESH
September 2, 2022
MIRZA MOZIZ BEG Vs. STATE OF MADHYA PRADESH
December 21, 2022
MISHRI BAI Vs. SHUBH LAXMI MAHILA COOPERATIVE BANK LTD
July 5, 2022
MISHRILAL Vs. STATE OF M.P.
February 3, 2022
MISS PROSECUTRIX Vs. STATE OF MADHYA PRADESH
June 6, 2022
MITHUN Vs. STATE OF MADHYA PRADESH
February 24, 2022
MITHUN JATAV Vs. STATE OF M.P
June 15, 2022
MITHUN KUSHWAHA Vs. STATE OF MADHYA PRADESH
October 12, 2022
MO. SIRAJ Vs. STATE OF MADHYA PRADESH
January 4, 2022
MOHAMMAD AFJAL Vs. STATE OF M.P.
February 2, 2022
MOHAMMAD AYYUB KHAN Vs. NAHRU GULAM RABBANI
June 29, 2022
MOHAMMAD DANISH KHAN Vs. STATE OF MADHYA PRADESH
February 9, 2022
MOHAMMAD DAUD KHAN Vs. STATE OF MADHYA PRADESH
April 21, 2022
MOHAMMAD IMRAN Vs. PUSHPANJALI SHUKLA
October 17, 2022
MOHAMMAD JAVED Vs. STATE OF MADHYA PRADESH
February 18, 2022
MOHAMMAD SHAHID Vs. STATE OF MADHYA PRADESH
December 7, 2022
MOHAMMAD SULEMAN Vs. VISHAMBHARDAS
August 2, 2022
MOHAN Vs. STATE OF MADHYA PRADESH
October 11, 2022
MOHAN Vs. STATE OF MADHYA PRADESH
December 5, 2022
MOHAN CHHITUJI Vs. STATE OF M.P.
April 23, 2022
MOHAN PATEL KURMI Vs. STATE OF MADHYA PRADESH
March 10, 2022
MOHANLAL Vs. STATE OF M.P.
March 9, 2022
MOHANLAL GUPTA Vs. MADHYANCHAL GRAMIN BANK
November 17, 2022
MOHANLAL PATIDAR Vs. BANK OF MAHARASHTRA
February 21, 2022
MOHANSINGH Vs. STATE OF MADHYA PRADESH
February 18, 2022
MOHAR PAL Vs. STATE OF MADHYA PRADESH
February 24, 2022
MOHD KALEEM ANSARI Vs. STATE OF MADHYA PRADESH
March 16, 2022
MOHD. ABBAS Vs. MUNICIPAL CORPORATION
August 5, 2022
MOHD. AREEB Vs. MOHD. AMEEN
December 9, 2022
MOHD. FIROZ Vs. STATE OF MADHYA PRADESH
December 8, 2022
MOHD. IRFAN QURESHI Vs. NAYEEM KHAN
April 6, 2022
MOHD. NAWAB KHAN Vs. VAKEEL KHAN
November 24, 2022
MOHD. RIYAZ Vs. MUNICIPAL CORPORATION
August 5, 2022
MOHD. SAKHAWAT NOOR Vs. STATE OF MADHYA PRADESH
February 17, 2022
MOHD. SHAHID Vs. STATE OF M. P.
September 16, 2022
MOHD. SHAVEZ Vs. STATE OF MADHYA PRADESH STATION HOUSE OFFICER
March 7, 2022
MOHD.SHAREEF KHAN Vs. MOHD.HANIF
December 12, 2022
MOHIT Vs. STATE OF M.P.
January 19, 2022
MOHIT SINGH YADAV Vs. STATE OF M.P.
April 21, 2022
MOHITA PANDEY Vs. STATE OF MADHYA PRADESH
April 11, 2022
MONTI Vs. STATE OF M.P.
February 1, 2022
MONU Vs. STATE OF MADHYA PRADESH
May 9, 2022
MONU Vs. STATE OF M.P.
February 11, 2022
MONU SHARMA Vs. STATE OF M.P
January 31, 2022
MOTILAL Vs. SHANKAR
February 17, 2022
MOTILAL SAKET Vs. STATE OF MADHYA PRADESH
July 18, 2022
MOTIRAM CHOURASIYA Vs. STATE OF MADHYA PRADESH
February 21, 2022
MOUSAM AND ROHIT Vs. STATE OF M. P.
February 3, 2022
MUKAMSINGH Vs. STATE OF MADHYA PRADESH
February 16, 2022
MUKESH Vs. STATE OF M. P.
January 28, 2022
MUKESH Vs. STATE OF MADHYA PRADESH
May 19, 2022
MUKESH Vs. STATE OF MADHYA PRADESH
June 2, 2022
MUKESH Vs. AMIT
February 22, 2022
MUKESH BALMIK Vs. STATE OF MADHYA PRADESH
October 17, 2022
MUKESH CHOUDHARY Vs. TULSIRAM SILAWAT
September 30, 2022
MUKESH JHARIYA Vs. STATE OF M.P.
June 24, 2022
MUKESH KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
November 21, 2022
MUKESH NAWANGE Vs. STATE OF MADHYA PRADESH
July 22, 2022
MUKESH SURYAWANSHI Vs. STATE OF MADHYA PRADESH
December 12, 2022
MULLE Vs. STATE OF MADHYA PRADESH
June 30, 2022
MUMTAZ KHAN Vs. STATE OF MADHYA PRADESH
March 22, 2022
MUNICIPAL CORPORATION Vs. MURLI KORI
February 28, 2022
MUNICIPAL CORPORATION, DHAR Vs. SALAMUDDIN
April 1, 2022
MUNNA Vs. STATE OF MADHYA PRADESH
July 15, 2022
MUNNA LAL Vs. MADHYA PRADESH STATE ELECTION COMMISSION
June 29, 2022
MUNNI DEVI Vs. STATE OF MADHYA PRADESH
June 6, 2022
N.P.S. SISODIA Vs. STATE OF MADHYA PRADESH
April 18, 2022
NABAB SINGH YADAV Vs. STATE OF MADHYA PRADESH
December 21, 2022
NAGAR PALIKA NIGAM SAGAR Vs. BHUPENDRA PATHAK
February 28, 2022
NAGESHWAR Vs. STATE OF MADHYA PRADESH
February 14, 2022
NAGESHWAR SOLANKI Vs. STATE OF M.P.
October 31, 2022
NAINA Vs. STATE OF MADHYA PRADESH
May 19, 2022
NAKUL SETHI Vs. STATE OF MADHYA PRADESH
February 1, 2022
NAMAN LADDHA Vs. STATE OF MADHYA PRADESH STATION HOUSE
December 19, 2022
NAMAN SEVA SAMITI Vs. CENTRAL WOOL DEVELOPMENT BOARD
March 4, 2022
NANALAL S Vs. STATE OF MADHYA PRADESH
May 23, 2022
NANNU LAL KURMI Vs. STATE OF MADHYA PRADESH
November 7, 2022
NARAYAN SINGH Vs. STATE OF MADHYA PRADESH
November 22, 2022
NARAYAN SINGH Vs. STATE OF MADHYA PRADESH
March 28, 2022
NARAYAN SINGH Vs. STATE OF M.P.
June 30, 2022
NARENDRA Vs. STATE OF MADHYA PRADESH
October 28, 2022
NARENDRA KUMAR JAISWAL Vs. SIMPLEX ENGINEERING AND FOUNDRY WORK PVT. LTD.
January 20, 2022
NARENDRA MISHRA Vs. STATE OF MADHYA PRADESH
February 23, 2022
NARENDRA NAMDEO Vs. STATE OF MADHYA PRADESH
December 16, 2022
NARENDRA S/O. NATHULAL Vs. NARENDRA S/O. LATE SHANTILAL
December 22, 2022
NARENDRA SINGH Vs. STATE OF MADHYA PRADESH
May 4, 2022
NARENDRA SINGH Vs. MAN SINGH
November 4, 2022
NARENDRA SINGH PARIHAR Vs. STATE OF M.P
February 16, 2022
NARESH Vs. STATE OF M.P.
March 3, 2022
NARESH Vs. STATE OF MADHYA PRADESH
June 2, 2022
NARESH ASWANI Vs. STATE OF MADHYA PRADESH
January 21, 2022
NARESH KUMAR Vs. MAHENDRA KUMAR JAIN
November 2, 2022
NARESH PATEL Vs. STATE OF M. P.
November 23, 2022
NARESH SHARMA Vs. STATE OF MADHYA PRADESH
September 14, 2022
NARESH SINGH YADAV Vs. STATE OF M.P.
January 27, 2022
NARMADA RESOURCE Vs. M.P. PASCHIM KSHETRA VIDHYUT VITRAN CO.LTD
September 14, 2022
NARMADI BAI Vs. OM PRAKASH
September 27, 2022
NATHU SINGH Vs. STATE OF M.P.
January 13, 2022
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. ANITA
October 12, 2022
NATIONAL INSURANCE CO. LIMITED Vs. GUDDI BAI
June 21, 2022
NATIONAL INSURANCE CO. LTD. Vs. SUNITA MARKAM
July 11, 2022
NATIONAL INSURANCE COMPANY LTD. Vs. HEERALAL
September 12, 2022
NATIONAL INSURANCE COMPANY LTD. Vs. RAMBETI
September 27, 2022
NATIONAL ORGANIZATION OF INSURANCE OFFICER Vs. STATE OF MADHYA PRADESH
June 23, 2022
NATTHU LAL Vs. STATE OF MADHYA PRADESH
April 23, 2022
NAUSAD KHAN Vs. STATE OF MADHYA PRADESH
December 8, 2022
NAUSHAD KHAN Vs. STATE OF MADHYA PRADESH
November 10, 2022
NAVAL KISHORE DAMAHE Vs. STATE OF MADHYA PRADESH
October 18, 2022
NAVED ANWAR Vs. STATE OF MADHYA PRADESH
August 5, 2022
NAVEEN KUMAR CHOUBEY Vs. DHARMENDRA TIWARI
December 2, 2022
NAVNEET JAT Vs. STATE OF MADHYA PRADESH
April 19, 2022
NAWABZADI QAMAR TAJ RABIA SULTAN Vs. NAWAB MEHR TAJ SAJIDA SULTAN
March 9, 2022
NAZMA BANO Vs. STATE OF MADHYA PRADESH
November 9, 2022
ND.GROVER ENGINNERS AND CONTRACTORS,MP Vs. STATE OF M.P
November 16, 2022
NEELESH Vs. STATE OF MADHYA PRADESH
February 28, 2022
NEELU CHOUDHARY Vs. STATE OF MADHYA PRADESH
November 2, 2022
NEELU VISHWAKARMA Vs. STATE OF MADHYA PRADESH
May 30, 2022
NEERAJ Vs. SUDHIR AGRAWAL OCCUPATION
April 25, 2022
NEERU Vs. STATE OF MADHYA PRADESH
May 13, 2022
NEETU PAL Vs. STATE OF MADHYA PRADESH
March 23, 2022
NEHA Vs. STATE OF MADHYA PRADESH
November 28, 2022
NEHA Vs. STATE OF MADHYA PRADESH
December 29, 2022
NEHA PADAM Vs. CENTRAL BUREAU OF INVESTIGATION
January 21, 2022
NEMI JATAV Vs. STATE OF M.P.
February 1, 2022
NEPAL SINGH Vs. STATE OF MADHYA PRADESH
August 10, 2022
NETRA ENTERPRISES Vs. STATE OF MADHYA PRADESH
February 24, 2022
NETRAM LODHI Vs. STATE OF MADHYA PRADESH
February 7, 2022
NEW INDIA ASSURANCE Vs. NANDINI
December 15, 2022
NEW INDIA ASSURANCE CO. LIMITED Vs. PAWAN SAMADHIYA
July 20, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. GODHAN
September 2, 2022
NIDHI Vs. MAHAVEER SINGH
March 2, 2022
NIDHI LOHIYA Vs. GAURAV LOHIYA
December 29, 2022
NIHAL SINGH MAHORE Vs. STATE OF M.P.
January 27, 2022
NILENDRA SINGH PAWAR Vs. DEEPTI PAWAR
November 28, 2022
NILESH Vs. STATE OF MADHYA PRADESH
February 8, 2022
NIRMALA SAKET Vs. STATE OF MADHYA PRADESH
August 17, 2022
NIRMAN SAGAR Vs. MONIKA SAGAR CHAUDHARI
April 1, 2022
NISHA AGRAWAL Vs. STATE OF MADHYA PRADESH
August 16, 2022
NITENDRA VAJPAYEE Vs. STATE OF M.P.
May 11, 2022
NITESH Vs. STATE OF MADHYA PRADESH
November 9, 2022
NITIN KUSHWAHA Vs. STATE OF MADHYA PRADESH
January 19, 2022
NITIN MALVIYA Vs. STATE OF MADHYA PRADESH
April 13, 2022
NITIN RATHORE Vs. STATE OF M.P.
March 9, 2022
NITIN VISHWAKRAMA Vs. STATE OF M.P.
July 21, 2022
NONEETRAM Vs. STATE OF MADHYA PRADESH
March 4, 2022
NORTHERN COALFIELDS LTD Vs. HARENDRA KUMAR PATHAK
January 11, 2022
NYAZ AHMAD Vs. SARFRAJ AHMAD
March 9, 2022
O.B.C. ADVOCATE WELFARE Vs. STATE OF M.P.
July 19, 2022
OCCUPATION: RETIRED GOVT. OFFICER Vs. UNION OF INDIA
April 26, 2022
OM Vs. STATE OF M.P.
July 20, 2022
OM PRAKASH Vs. STATE OF MADHYA PRADESH
September 14, 2022
OM PRAKASH Vs. RAMLAKHAN SHARMA
April 21, 2022
OM PRAKASH LODHI Vs. STATE OF MADHYA PRADESH
May 19, 2022
OM SAI RK CONSTRUCTIONS PRIVATE LIMITED Vs. FORSIGHT INFRACTECH PRIVATE LIMITED
April 29, 2022
OMKAR Vs. STATE OF M.P.
May 5, 2022
OMKAR COLLEGE OF NURSING SCIENCES Vs. M.P. NURSES REGISTRATION COUNCIL
July 9, 2022
OMPRAKASH Vs. ASHOK
October 31, 2022
OMPRAKASH Vs. ADDITIONAL COMMISSIONER
June 22, 2022
OMPRAKASH Vs. STATE BANK OF INDIA
February 9, 2022
OMPRAKASH AGRAWAL Vs. SANDEEP KUMAR AGRAWAL
August 29, 2022
OMPRAKASH PANDEY Vs. STATE OF MADHYA PRADESH
November 7, 2022
ORIENTAL COLLEGE, AMARWADA Vs. STATE OF M. P.
January 6, 2022
ORIENTAL INSURANCE CO. LTD. Vs. SATENDRA TIWARI
November 11, 2022
ORIENTAL INSURANCE CO. LTD. Vs. RANJITA
November 16, 2022
ORIENTAL INSURANCE CO. LTD. Vs. PREETI
August 2, 2022
ORIENTAL INSURANCE CO. LTD., Vs. RAJARAM KOLE
September 12, 2022
P. M. PROJECTS @ SERVICES PVT. LTD Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
January 18, 2022
P.D.AGRAWAL AND CO. Vs. STATE OF M.P.
September 7, 2022
PADMA AGRAWAL Vs. STATE OF MADHYA PRADESH
February 1, 2022
PAHALWAN SINGH Vs. STATE OF MADHYA PRADESH
March 14, 2022
PAL CHAND Vs. STATE OF MADHYA PRADESH
November 1, 2022
PALASH SHARMA Vs. STATE OF MADHYA PRADESH
May 4, 2022
PANKAJ RATHORE Vs. STATE ELECTION COMMISSION
July 26, 2022
PANKAJ SANGHVI Vs. SHANKAR LALWANI
September 27, 2022
PAPPU Vs. STATE OF MADHYA PRADESH
November 29, 2022
PAPPU GOLE Vs. STATE OF MADHYA PRADESH
January 19, 2022
PARAG PANDIT Vs. SADHANA
April 12, 2022
PARAMJEET SINGH CHABDA Vs. STATE OF M.P
August 30, 2022
PARENTERAL DRUGS Vs. GATI KINTETSU EXPRESS PVT. LTD
April 12, 2022
PARSHURAM Vs. STATE OF M.P.
April 27, 2022
PARSINGH Vs. STATE OF MADHYA PRADESH
April 25, 2022
PARVAT HARU BHIL Vs. STATE OF MADHYA PRADESH
October 28, 2022
PAWAN Vs. STATE OF M.P.
March 10, 2022
PAWAN Vs. STATE OF MADHYA PRADESH
February 3, 2022
PAWAN Vs. STATE OF M.P.
May 6, 2022
PAWAN Vs. STATE OF MADHYA PRADESH
October 28, 2022
PAWAN BALMIKI Vs. STATE OF MADHYA PRADESH
November 3, 2022
PAWAN KHARE Vs. STATE OF MADHYA PRADESH
March 14, 2022
PAWAN KUMAR Vs. STATE OF MADHYA PRADESH
December 12, 2022
PAWAN KUMAR JAIN Vs. STATE OF MADHYA PRADESH
March 3, 2022
PAWAN SHRIYANSH DIWAKAR Vs. STATE OF M.P.
February 21, 2022
PAWAN SINGH Vs. TULSIRAM SILAWAT
September 30, 2022
PAWAN YADAV Vs. STATE OF MADHYA PRADESH
June 21, 2022
PEOPLES COLLEGE Vs. UNION OF INDIA
March 9, 2022
PEOPLES COLLEGE OF MEDICAL SCIENCES AND RESEARCH CENTER BHANPUR BHOPAL Vs. UNION OF INDIA
January 13, 2022
PHIROZ Vs. STATE OF MADHYA PRADESH
May 12, 2022
PHOOL CHARAN Vs. STATE OF MADHYA PRADESH
September 22, 2022
PHOOL SINGH GURJAR Vs. STATE OF MADHYA PRADESH
November 9, 2022
PHULCHAND GAYAKWAD Vs. AJAY
February 7, 2022
PILU Vs. STATE OF MADHYA PRADESH PRINCIPAL SECRETARY VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
July 12, 2022
PINKI Vs. STATE OF MADHYA PRADESH
June 17, 2022
PINTU SHUKLA Vs. STATE OF MADHYA PRADESH
January 24, 2022
PIYUSH TIWARI Vs. STATE OF MADHYA PRADESH
November 1, 2022
POOJA Vs. VIVEK SHRIVASTAV
December 20, 2022
POOJA SAHU Vs. STATE OF MADHYA PRADESH
March 29, 2022
POONAM Vs. MADHYA PRADESH GRAMIN BANK
March 15, 2022
POONAM BHADORIYA Vs. STATE OF MADHYA PRADESH
January 17, 2022
POONAM PAL LAXMAN SINGH PAL Vs. MADHYA PRADESH GRAMIN BANK
March 15, 2022
PRADEEP Vs. STATE OF M.P.
January 7, 2022
PRADEEP Vs. STATE OF MADHYA PRADESH
June 2, 2022
PRADEEP Vs. STATE OF MADHYA PRADESH
August 17, 2022
PRADEEP DWIVEDI Vs. STATE OF MADHYA PRADESH
October 17, 2022
PRADEEP KUMAR YADAV Vs. STATE OF M. P.
April 26, 2022
PRADEEP KUMAT TIWARI Vs. DEVI PRASAD SHARMA
February 24, 2022
PRADEEP NANDA Vs. STATE OF MADHYA PRADESH
November 4, 2022
PRADEEP PARMAR Vs. STATE OF M.P.
February 17, 2022
PRADEEP RAGHUWANSHI Vs. CENTRAL BUREAU OF INVESTIGATION
August 25, 2022
PRADEEP SAKHAWAR Vs. STATE OF M.P.
February 25, 2022
PRADEEP SINGH Vs. STATE OF MADHYA PRADESH
August 26, 2022
PRADEEP SINGH Vs. STATE OF MADHYA PRADESH
August 22, 2022
PRADUMN KOL Vs. STATE OF MADHYA PRADESH
January 27, 2022
PRAFFUL KUMAR JAIN Vs. SUSHILA DEVI
March 3, 2022
PRAFULLA Vs. STATE OF MADHYA PRADESH
September 5, 2022
PRAGATI INDIASTONE CRUSHER Vs. M.P. POORVA KSHETRA
February 21, 2022
PRAGATI INDIASTONE CRUSHER Vs. M.P. POORVA KSHETRA VIDYUT VITRAN COMPANY LIMITED
February 26, 2022
PRAHLAD Vs. STATE OF MADHYA PRADESH STATION
January 31, 2022
PRAHLAD Vs. STATE OF MADHYA PRADESH
January 20, 2022
PRAHLAD SINGH Vs. STATE OF MADHYA PRADESH
May 9, 2022
PRAHLAD SINGH Vs. STATE OF M.P.
March 11, 2022
PRAHLAD SINGH PARMAR Vs. STATE OF MP
March 24, 2022
PRAHLADDAS GOYAL Vs. SITARAM AGRAWAL
November 4, 2022
PRAKASH Vs. STATE OF MADHYA PRADESH
January 10, 2022
PRAKASH CHANDRA TIWARI Vs. M.P. STATE ELECTION COMMISSION
July 13, 2022
PRAKASH KUMAR MEWARI Vs. STATE OF MADHYA PRADESH
November 14, 2022
PRAMESH JAIN Vs. MUNICIPAL CORPORATION
December 1, 2022
PRAMILA ATRIWAL Vs. STATE OF MADHYA PRADESH
December 8, 2022
PRAMILA DOSI Vs. IDFC FIRST BANK LIMITED
September 8, 2022
PRAMOD KUMAR Vs. STATE OF MADHYA PRADESH
March 3, 2022
PRAMOD SINGHAI Vs. STATE OF M. P.
April 1, 2022
PRAN SINGH Vs. STATE OF MADHYA PRADESH
June 30, 2022
PRASHANT DUBEY Vs. STATE OF MADHYA PRADESH
August 3, 2022
PRASHANT NAMDEV Vs. STATE OF MADHYA PRADESH
February 10, 2022
PRATHMIK VANOPAJ SAHKARI SAMITI Vs. STATE OF MADHYA PRADESH
March 10, 2022
PRAVEEN GANGIL @ NEELU Vs. M/S. PARAG TRADERS
March 2, 2022
PRAVEEN KUSHWAH Vs. GAJADHAR SINGH
March 11, 2022
PRAVEEN KUSHWAH Vs. STATE OF MADHYA PRADESH
August 22, 2022
PRAVEEN MALPANI Vs. VIJAY ELECTRICALS
November 2, 2022
PRAVEEN SHARMA Vs. STATE OF MADHYA PRADESH
March 7, 2022
PRAVEER SINGH Vs. JYOTI PARMAR
November 10, 2022
PREETI GAUTAM Vs. CENTRAL BUREAU OF INVESTIGATION VYAPAM SCAM CASES DISTRICT BHOPAL
October 31, 2022
PREETI KAUSHALAY Vs. UNION OF INDIA
October 28, 2022
PREM KUMAR Vs. RAJNISH
September 3, 2022
PREM SINGH LODHI Vs. STATE OF MADHYA PRADESH
July 11, 2022
PREMLAL BASORE Vs. STATE OF M.P.
July 18, 2022
PREMLAL KADAK Vs. MADHUKAR KADAK
January 4, 2022
PREMLAL KUSHWAHA Vs. STATE OF MADHYA PRADESH
March 29, 2022
PREMLATA JAIN Vs. NAGAR PALIKA PARISHAD, BAROD, M.P.
May 13, 2022
PREMTA BAIGA Vs. STATE OF MADHYA PRADESH
July 21, 2022
PREMVATI COLLEGE OF NURSING Vs. STATE OF M.P.
January 20, 2022
PREMVATI COLLEGE OF NURSINGH AHIMSA CHOWK VIJAYNAGAR JABALPUR RUN BY Vs. STATE OF MADHYA PRADESH
January 12, 2022
PREMWATI Vs. KHOWARAM
April 20, 2022
PRESTIGE FEEDMILLS LTD. Vs. K.N. RESOURCES
August 23, 2022
PRINCIPAL SECRETARY Vs. RAVI SHANKAR SHARMA
March 30, 2022
PRISM JOHNSON LIMITED Vs. UNION OF INDIA
June 13, 2022
PRITAM KUMAR Vs. STATE OF M.P.
July 22, 2022
PRITAM SAKET Vs. STATE OF MADHYA PRADESH
March 21, 2022
PRITISH NANDI Vs. NOT MENTION NOT MENTION NOT MENTION (MADHYA PRADESH)
November 22, 2022
PRIVATE PARAMEDICAL COLLEGES WELFARE Vs. STATE OF MADHYA PRADESH
March 29, 2022
PROSECUTRIX Vs. STATE OF M.P.
April 7, 2022
PROSECUTRIX Vs. STATE OF M.P.
January 10, 2022
PROSECUTRIX Vs. PIYUSH SAXENA
March 31, 2022
PULKIT Vs. STATE OF MADHYA PRADESH
June 15, 2022
PUNJAB BAGHEL Vs. STATE OF MADHYA PRADESH
August 17, 2022
PURALAL Vs. STATE OF MADHYA PRADESH STATION HOUSE OFFICER
July 5, 2022
PURENDRA Vs. STATE OF M.P.
July 19, 2022
PURUSHOTTAM BHATT Vs. STATE OF MADHYA PRADESH
April 22, 2022
PURUSHOTTAM LAL Vs. ROOPCHANDRA
September 7, 2022
PURUSHOTTAM SHARMA Vs. STATE OF M.P.
January 11, 2022
PURVA KISHOR BALKE Vs. STATE OF M. P.
February 15, 2022
PUSHPA BAI Vs. STATE OF MADHYA PRADESH
November 11, 2022
PUSHPENDRA Vs. STATE OF MADHYA PRADESH
May 7, 2022
PUSHPENDRA CHATURVEDI Vs. STATE OF MADHYA PRADESH
March 14, 2022
PUTTULAL SHARMA Vs. STATE OF M.P.
April 27, 2022
R.D. PACHORIYA Vs. STATE OF M.P.
December 6, 2022
R.K. LALWANI Vs. STATE OF MADHYA PRADESH
October 11, 2022
R.K. MODI AND SONS Vs. UNION OF INDIA
April 20, 2022
R.K. YADAV Vs. STATE OF MADHYA PRADESH
November 10, 2022
R.K.SHRIVASTAVA Vs. PRINCIPAL SECRETARY, GOVERNMENT OF MADHYA PRADESH
February 9, 2022
R.N. VYAS SONS Vs. WEST CENTRAL RAILWAY
March 22, 2022
RACHNA AHIRWAR Vs. STATE OF MP
March 10, 2022
RACHNA CHAUHAN Vs. STATE OF MADHYA PRADESH
March 31, 2022
RADHA Vs. STATE OF MADHYA PRADESH
January 7, 2022
RADHA KRISHAN Vs. STATE OF MADHYA PRADESH
April 13, 2022
RADHAR SINGH Vs. GOVIND SARAN SAINI
April 7, 2022
RADHESHYAM Vs. STATE OF MADHYA PRADESH
December 26, 2022
RADHESHYAM DANGI Vs. STATE OF MADHYA PRADESH
December 29, 2022
RADHESHYAM KUSHWAH Vs. STATE OF M. P.
April 6, 2022
RADHESHYAM RAMSURAT CHOUBEY Vs. UNION OF INDIA
March 9, 2022
RAEES Vs. STATE OF MADHYA PRADESH
July 26, 2022
RAGHUNANDAN DHAKAD Vs. STATE OF M.P.
March 3, 2022
RAGHURAJ Vs. UNION OF INDIA
January 28, 2022
RAGHURAJ SINGH Vs. STATE OF MP
April 27, 2022
RAGHUVIR Vs. STATE OF M.P.
January 11, 2022
RAGHVENDRA JATAV Vs. STATE OF M.P.
March 29, 2022
RAHEES KHAN Vs. STATE OF MADHYA PRADESH
December 29, 2022
RAHUL Vs. STATE OF MADHYA PRADESH
July 28, 2022
RAHUL Vs. STATE OF MADHYA PRADESH
March 29, 2022
RAHUL Vs. STATE OF M.P.
February 11, 2022
RAHUL Vs. STATE OF M.P.
January 19, 2022
RAHUL Vs. STATE OF M. P.
January 14, 2022
RAHUL Vs. STATE OF M.P.
February 2, 2022
RAHUL AMOLACHAND JAIN Vs. STATE OF M.P.
April 21, 2022
RAHUL BANDRA Vs. STATE OF MADHYA PRADESH
January 5, 2022
RAHUL DABI Vs. STATE OF MADHYA PRADESH
December 29, 2022
RAHUL GAYARI Vs. STATE OF M. P.
September 27, 2022
RAHUL GUPTA Vs. REVENUE DEPARTMENT
August 26, 2022
RAHUL GURJAR Vs. STATE OF MADHYA PRADESH
November 1, 2022
RAHUL GURJAR Vs. STATE OF M.P.
January 27, 2022
RAHUL KEWAT Vs. STATE OF MADHYA PRADESH
July 21, 2022
RAHUL MITTAL Vs. STATE OF MADHYA PRADESH
April 18, 2022
RAHUL NAGAR Vs. STATE OF MADHYA PRADESH
October 12, 2022
RAHUL RAWAT Vs. STATE OF M.P.
February 14, 2022
RAHUL UKEY Vs. STATE OF MADHYA PRADESH
December 19, 2022
RAI SINGH Vs. STATE OF M. P.
July 15, 2022
RAJ Vs. STATE OF MADHYA PRADESH
March 30, 2022
RAJ Vs. STATE OF MADHYA PRADESH STATION
February 1, 2022
RAJ BAI Vs. STATE OF MADHYA PRADESH
May 19, 2022
RAJ KUMAR JOUHARI Vs. STATE OF M.P.
April 13, 2022
RAJ KUMAR PATERIYA Vs. STATE OF MADHYA PRADESH
January 31, 2022
RAJ KUMAR SINGH TIWARI Vs. STATE OF MADHYA PRADESH
December 15, 2022
RAJANI RAMESH BHARTI Vs. MAULANA AZAD NATIONAL INSTITUTE OF TECHNOLOGY
February 3, 2022
RAJARAM Vs. STATE OF MADHYA PRADESH
April 25, 2022
RAJARAM Vs. STATE OF MADHYA PRADESH
April 21, 2022
RAJARAM SINGH GURJAR Vs. STATE OF MADHYA PRADESH
January 25, 2022
RAJDHANI SECURITY FORCE PRIVATE LIMITED Vs. UNION OF INDIA
April 25, 2022
RAJEEV JAIN Vs. STATE OF MADHYA PRADESH
July 14, 2022
RAJEEV KHARE Vs. STATE OF MADHYA PRADESH
January 27, 2022
RAJENDRA Vs. STATE OF MADHYA PRADESH
February 15, 2022
RAJENDRA Vs. STATE OF MADHYA PRADESH
June 2, 2022
RAJENDRA Vs. STATE OF MADHYA PRADESH
May 19, 2022
RAJENDRA JATAV Vs. STATE OF M.P.
March 30, 2022
RAJENDRA KUMAR GARG Vs. STATE OF MADHYA PRADESH
July 14, 2022
RAJENDRA KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
July 28, 2022
RAJENDRA KUMAR JAAT Vs. LOKENDRA SINGH SENDHAV
December 13, 2022
RAJENDRA KUMAR JAIN Vs. STATE OF MADHYA PRADESH
November 9, 2022
RAJENDRA NIGAM Vs. STATE OF M.P.
January 11, 2022
RAJENDRA PRASAD Vs. STATE OF M.P.
May 10, 2022
RAJENDRA SHRIVAS Vs. SANTOSH GUPTA
September 22, 2022
RAJENDRA SINGH Vs. STATE OF M.P.
January 13, 2022
RAJENDRA SINGH CHOUHAN Vs. STATE OF MADHYA PRADESH
June 14, 2022
RAJENDRA SINGH LODHI Vs. STATE OF MADHYA PRADESH
December 16, 2022
RAJENDRA SINGH RAWAT Vs. STATE OF MADHYA PRADESH
July 7, 2022
RAJESH Vs. STATE OF MADHYA PRADESH
September 16, 2022
RAJESH Vs. STATE OF M.P
March 22, 2022
RAJESH Vs. STATE OF MADHYA PRADESH
May 4, 2022
RAJESH Vs. STATE OF MADHYA PRADESH
May 30, 2022
RAJESH Vs. STATE OF M.P.
September 5, 2022
RAJESH BHOYALE Vs. MAHADEVI
March 29, 2022
RAJESH JAIN Vs. NAGAR PALIKA NIGAM JABALPUR DWARA
July 5, 2022
RAJESH KUMAR Vs. STATE OF MADHYA PRADESH
February 18, 2022
RAJESH MASHRAM Vs. STATE OF MADHYA PRADESH
May 7, 2022
RAJESH SAHU Vs. STATE OF MADHYA PRADESH
March 30, 2022
RAJGURU MISHRA Vs. STATE OF MADHYA PRADESH
December 8, 2022
RAJJU Vs. STATE OF MADHYA PRADESH
May 7, 2022
RAJKALI SAKET Vs. STATE OF MADHYA PRADESH
March 22, 2022
RAJKUMAR Vs. STATE OF M.P.
January 14, 2022
RAJKUMAR Vs. SAVENDRA SINGH
September 23, 2022
RAJKUMAR Vs. STATE OF MADHYA PRADESH
October 27, 2022
RAJKUMAR Vs. STATE OF MADHYA PRADESH
September 14, 2022
RAJKUMAR BALMIK Vs. STATE OF M.P.
May 4, 2022
RAJKUMAR CHAKRANI Vs. STATE OF MADHYA PRADESH
November 29, 2022
RAJKUMAR DAS Vs. STATE OF M.P.
February 2, 2022
RAJKUMAR DOHRE Vs. STATE OF M.P.
March 7, 2022
RAJKUMAR PARIHAR Vs. STATE OF MADHYA PRADESH
July 25, 2022
RAJNI Vs. SHANKAR BAKSH SINGH VAISHY
May 5, 2022
RAJNI SHENDE Vs. STATE OF M.P.
March 16, 2022
RAJNISH KUMAR TIWARI Vs. STATE OF MADHYA PRADESH
March 22, 2022
RAJPAL Vs. STATE OF MADHYA PRADESH
February 11, 2022
RAJPAL CONSTRUCTION CO. Vs. STATE OF M.P.
January 11, 2022
RAJSHEEL BUILDERS AND DEVELOPERS Vs. SHAKUNTLABAI W/O SHRI KANHAIYALAL HARDIA
October 14, 2022
RAJU Vs. STATE OF MP
February 3, 2022
RAJU Vs. STATE OF MADHYA PRADESH
April 1, 2022
RAJU Vs. STATE OF MADHYA PRADESH
February 4, 2022
RAJU Vs. STATE OF M. P.
January 13, 2022
RAJU Vs. STATE OF MADHYA PRADESH
June 17, 2022
RAJU JATAV Vs. STATE OF MADHYA PRADESH
January 20, 2022
RAJU KHA Vs. STATE OF M.P.
January 3, 2022
RAJU MEENA Vs. STATE OF M.P.
April 21, 2022
RAJU PARIHAR Vs. STATE OF M.P.
January 12, 2022
RAJU SONI Vs. STATE OF MADHYA PRADESH
December 8, 2022
RAJU YADAV Vs. STATE OF MADHYA PRADESH
July 9, 2022
RAJURAJKUMAR Vs. STATE OF MADHYA PRADESH
November 17, 2022
RAJVEER BAGHEL Vs. STATE OF MADHYA PRADESH
February 3, 2022
RAJVEER SINGH JATAV Vs. STATE OF MADHYA PRADESH
April 25, 2022
RAKESH Vs. STATE OF MADHYA PRADESH
November 10, 2022
RAKESH Vs. STATE OF MADHYA PRADESH
January 5, 2022
RAKESH Vs. STATE OF M.P.
January 12, 2022
RAKESH Vs. STATE OF MADHYA PRADESH
April 5, 2022
RAKESH Vs. STATE OF MADHYA PRADESH
June 15, 2022
RAKESH Vs. ISMAIL
August 23, 2022
RAKESH Vs. STATE OF MADHYA PRADESH
December 16, 2022
RAKESH JAKHODIYA Vs. STATE OF MADHYA PRADESH
December 16, 2022
RAKESH KUMAR KHARE Vs. STATE OF MADHYA PRADESH
June 15, 2022
RAKESH KUMAR MISHRA Vs. STATE OF MADHYA PRADESH
January 27, 2022
RAKESH RATHOR Vs. STATE OF MADHYA PRADESH
January 25, 2022
RAKHI DEVADA Vs. STATE OF MADHYA PRADESH
August 1, 2022
RAM AVTAR SHARMA Vs. MADHYA PRADESH STATE AGRICULTURAL MARKETING BOARD
November 30, 2022
RAM KHILADI Vs. STATE OF M.P.
March 15, 2022
RAM LAKHAN Vs. STATE OF M.P.
February 15, 2022
RAM MIHORE SONI Vs. MINES MANAGER
October 31, 2022
RAM NARAYAN Vs. STATE OF MADHYA PRADESH
February 14, 2022
RAM NARESH SINGH SENGAR Vs. STATE OF MADHYA PRADESH
September 26, 2022
RAM PRASAD BANSAL Vs. STATE OF MADHYA PRADESH
March 7, 2022
RAM PRASAD PATEL Vs. STATE OF M.P.
January 28, 2022
RAM PRASAD SARAL Vs. STATE OF M. P.
September 27, 2022
RAM SINGH Vs. STATE OF M.P
May 23, 2022
RAM SINGH Vs. STATE OF M.P.
July 20, 2022
RAM SINGH GAMAD Vs. STATE OF M.P.
September 14, 2022
RAM TALRAJA Vs. SAPNA TALREJA
April 26, 2022
RAMADHAR BAGHEL Vs. STATE OF MADHYA PRADESH
March 14, 2022
RAMAN Vs. STATE OF M. P.
March 21, 2022
RAMAN SINGH Vs. STATE OF MADHYA PRADESH
January 13, 2022
RAMANAND SINGH TOMAR Vs. STATE OF M.P.
October 14, 2022
RAMASHANKAR KEWAT Vs. STATE OF MP
November 2, 2022
RAMASRE VISHWAKARMA Vs. AATMARAM DIWAKAR
April 20, 2022
RAMAUTAR JAGANNATH PRASAD. Vs. STATE OF MADHYA PRADESH
August 16, 2022
RAMBABU Vs. STATE OF M. P.
February 22, 2022
RAMBABU MEENA Vs. STATE OF MADHYA PRADESH
June 28, 2022
RAMBAI Vs. STATE OF M.P.
January 31, 2022
RAMBETI Vs. STATE OF MADHYA PRADESH
May 10, 2022
RAMBHAROSE KANDERA Vs. STATE OF MADHYA PRADESH
January 31, 2022
RAMBILAS Vs. STATE OF M.P.
January 17, 2022
RAMCHARAN Vs. STATE OF M.P.
February 4, 2022
RAMCHARAN Vs. STATE OF MADHYA PRADESH
August 5, 2022
RAMDAS GURJAR Vs. STATE OF MADHYA PRADESH
May 13, 2022
RAMDAYAL CHARMKAR Vs. STATE OF MADHYA PRADESH
March 3, 2022
RAMESH Vs. STATE OF M.P.
January 10, 2022
RAMESH Vs. STATE OF MADHYA PRADESH
July 5, 2022
RAMESH BANJARA Vs. STATE OF MADHYA PRADESH
July 11, 2022
RAMESH CHANDRA Vs. STATE OF M. P.
October 17, 2022
RAMESH CHANDRA BAIRAGI Vs. STATE OF M.P.
January 18, 2022
RAMESH CHANDRA CHOUBEY Vs. STATE OF M. P.
July 9, 2022
RAMESH CHANDRA VISHWAKARMA Vs. UNION OF INDIA
September 28, 2022
RAMESH JAIN Vs. UNION OF INDIA
September 27, 2022
RAMESH MENDOLA Vs. STATE OF MADHYA PRADESH
July 4, 2022
RAMESH MENDOLA Vs. STATE OF MADHYA PRADESH
June 28, 2022
RAMESH PATEL Vs. STATE OF MADHYA PRADESH
June 27, 2022
RAMESHCHANDRA Vs. RAJESH KUMAR SHARMA
April 5, 2022
RAMESHWAR Vs. STATE OF MADHYA PRADESH
September 21, 2022
RAMESHWAR @ BALLI Vs. STATE OF M.P.
December 6, 2022
RAMESWAR UDAJI DHAKAD Vs. STATE OF MADHYA PRADESH
December 16, 2022
RAMJI KUSHWAH Vs. STATE OF MADHYA PRADESH
May 11, 2022
RAMKALI Vs. MURITKUMARI
July 20, 2022
RAMKARAN Vs. STATE OF MADHYA PRADESH
April 7, 2022
RAMKESH GURJAR Vs. STATE OF MADHYA PRADESH
September 20, 2022
RAMKISHAN Vs. STATE OF MADHYA PRADESH
December 12, 2022
RAMKISHOR YADAV Vs. STATE OF MADHYA PRADESH
February 16, 2022
RAMKRAPAL RAJAK Vs. STATE OF MADHYA PRADESH
May 30, 2022
RAMKRISHNA BHAI Vs. STATE OF MADHYA PRADESH STATION
January 31, 2022
RAMKRISHNA SHARMA Vs. STATE OF M.P.
April 22, 2022
RAMKUMAR Vs. STATE OF MADHYA PRADESH
January 14, 2022
RAMKUMAR Vs. STATE OF M.P.
December 14, 2022
RAMKUMAR SHARMA Vs. STATE OF MP
March 11, 2022
RAMKUMAR SINGH Vs. STATE OF MADHYA PRADESH
January 5, 2022
RAMLAKHAN Vs. STATE OF MADHYA PRADESH
May 30, 2022
RAMLAKHAN. Vs. STATE OF MADHYA PRREDESH
July 1, 2022
RAMLESH BAI Vs. STATE OF MADHYA PRADESH
October 17, 2022
RAMMOHAN SHARMA Vs. STATE OF MADHYA PRADESH
June 23, 2022
RAMNIWAS Vs. STATE OF MADHYA PRADESH
February 8, 2022
RAMNIWAS Vs. STATE OF MADHYA PRADESH
November 10, 2022
RAMPRASAD PAL Vs. STATE OF M.P.
March 10, 2022
RAMPRATAP KACHER Vs. STATE OF MADHYA PRADESH
November 24, 2022
RAMPREET BAGHEL Vs. STATE OF MADHYA PRADESH
February 17, 2022
RAMRAJ PATEL Vs. STATE ELECTION COMMISSION
July 13, 2022
RAMSEVAK HALWAI Vs. STATE OF MADHYA PRADESH
January 11, 2022
RAMSEWAK RAJPUT Vs. STATE OF MADHYA PRADESH
November 22, 2022
RAMSWAROOP Vs. STATE OF MADHYA PRADESH
May 9, 2022
RAMSWAROOP Vs. STATE OF MADHYA PRADESH
December 16, 2022
RAMU Vs. STATE OF M.P.
January 13, 2022
RAMU Vs. STATE OF M. P.
October 18, 2022
RAMU KUSHWAH Vs. STATE OF MADHYA PRADESH
May 2, 2022
RAMUA (DEAD) Vs. KODULAL
March 15, 2022
RAMWATI BAI Vs. RAMGOPAL KAHHI
March 9, 2022
RANDHEER SINGH Vs. STATE OF MADHYA PRADESH
May 4, 2022
RANJEET Vs. STATE OF MADHYA PRADESH
February 15, 2022
RANU PANDEY Vs. STATE OF MADHYA PRADESH
April 6, 2022
RANVEER Vs. STATE OF MADHYA PRADESH
June 30, 2022
RANVEER BAGHEL Vs. STATE OF MADHYA PRADESH
May 13, 2022
RANVEER SINGH Vs. STATE OF MADHYA PRADESH
February 28, 2022
RASHI GUPTA Vs. GAURAV GUPTA
April 29, 2022
RASHMI SINGH Vs. STATE OF MADHYA PRADESH
December 16, 2022
RASMI Vs. STATE OF MADHYA PRADESH
December 21, 2022
RASOOL MOHAMMAD (DEAD) THROUGH LRS. SMT MUMTAJUNNISHA W/O ABDUL SAMAD Vs. ANEES KHAN S/O LATE IQBAL MOHAMMAD
March 24, 2022
RATIRAM PAL Vs. SHIVENDRA SINGH
June 15, 2022
RATNESH SONI Vs. STATE OF MADHYA PRADESH
September 3, 2022
RAVERANT JOGI K. MATHEW Vs. CHARKI MOTHER LATE KANI
September 14, 2022
RAVI Vs. STATE OF MADHYA PRADESH
April 1, 2022
RAVI Vs. STATE OF MADHYA PRADESH
December 29, 2022
RAVI Vs. STATE OF MADHYA PRADESH
February 24, 2022
RAVI Vs. STATE OF M. P.
January 11, 2022
RAVI Vs. STATE OF MADHYA PRADESH
November 7, 2022
RAVI KUMAR KOL Vs. STATE OF MADHYA PRADESH
March 30, 2022
RAVI KUMAR VARMA Vs. RAJESH @ PAPU
December 20, 2022
RAVI PRAKASH GUPTA Vs. JAGDEESH
September 13, 2022
RAVINDER PANDEY Vs. UNION OF INDIA
June 23, 2022
RAVINDRA Vs. STATE OF MADHYA PRADESH
July 5, 2022
RAVINDRA Vs. STATE OF MADHYA PRADESH
December 8, 2022
RAVINDRA Vs. STATE OF M.P.
January 28, 2022
RAVINDRA HARIJAN Vs. STATE OF M. P.
January 17, 2022
RAVINDRA KUMAR SAXENA Vs. STATE OF MADHYA PRADESH
July 14, 2022
RAVINDRA NATH TRIPATHI Vs. UNION OF INDIA
February 17, 2022
RAVINDRA SINGH Vs. STATE OF M.P.
March 10, 2022
RAVINDRA SINGH BUNDELA Vs. STATE OF MADHYA PRADESH
August 17, 2022
RAVINDRA SOLANKI Vs. STATE OF MADHYA PRADESH
November 14, 2022
RAVISH SOOD Vs. STATE OF MADHYA PRADESH
April 18, 2022
RAVISHANKAR SAKET Vs. STATE OF MADHYA PRADESH
August 17, 2022
REETA JOGI Vs. STATE OF MADHYA PRADESH
January 24, 2022
REKHA Vs. ELECTION COMMISSION
July 7, 2022
REKHA TOMAR Vs. M.P. WAREHOUSING AND LOGISTICS CORPORATION
August 30, 2022
REMOUND ESTATE PVT. LTD. Vs. MOHAMMAD SALEEM GHORI
December 7, 2022
RENU SINGH Vs. ARUN
September 5, 2022
REV. SURESH CARLETON Vs. STATE OF M. P.
November 14, 2022
REVTI DEVI Vs. STATE OF M.P.
March 21, 2022
REWA SHANKAR Vs. STATE OF MADHYA PRADESH
March 28, 2022
RICHA Vs. STATE OF M.P.
January 24, 2022
RICHA Vs. PRADHUMAN
November 21, 2022
RIHANA KHAN Vs. STATE OF M.P.
February 8, 2022
RINKU Vs. STATE OF MADHYA PRADESH
May 2, 2022
RINKU Vs. STATE OF MADHYA PRADESH
December 22, 2022
RINKU SINGH GURJAR Vs. STATE OF MADHYA PRADESH
August 18, 2022
RIPESH KUSHWAHA Vs. STATE OF MADHYA PRADESH
November 9, 2022
RITU Vs. SUSHIL
July 22, 2022
RIYASAT ALI Vs. STATE OF MADHYA PRADESH
February 18, 2022
ROHIT Vs. STATE OF MADHYA PRADESH STATION
January 31, 2022
ROHIT NARVARIYA Vs. STATE OF MADHYA PRADESH
December 8, 2022
ROHIT SINGH Vs. STATE OF MADHYA PRADESH
June 24, 2022
ROKADIYA HANUMAN SADGURU Vs. STATE OF MADHYA PRADESH
November 22, 2022
ROOP SINGH Vs. STATE OF MADHYA PRADESH
April 25, 2022
ROOPLAL Vs. STATE OF MADHYA PRADESH
November 2, 2022
ROSHANI MAKHIJA Vs. SUNIL MAKHIJA
November 4, 2022
ROYAL SALES AND SERVICE Vs. AMIT KUMAR
August 24, 2022
RUPESH SAHU Vs. M.P. STATE NIRVACHAN AYOG
July 29, 2022
RUPESH YADAV Vs. STATE OF MADHYA PRADESH
February 15, 2022
RUXMANIBEN Vs. ANSHUL JAIN
September 20, 2022
S. L. GOYAL Vs. STATE OF M. P.
January 11, 2022
S.C.RAMPAL Vs. UNION OF INDIA
March 16, 2022
S.D. SHARMA Vs. M.P. RAJYA BEEJ EVAM FARM VIKAS NIGAM LTD
December 26, 2022
S.M. DYECHEM LTD. Vs. STATE OF M.P.
October 17, 2022
SABBEER Vs. STATE OF MADHYA PRADESH
January 10, 2022
SABIR KHAN Vs. STATE OF MADHYA PRADESH
May 10, 2022
SACHIDANAND CHITALA Vs. REGISTRAR OF COMPANIES
November 7, 2022
SACHIN Vs. STATE OF M.P.
January 25, 2022
SACHIN Vs. UNION OF INDIA
June 23, 2022
SACHIN JAIN Vs. STATE OF MADHYA PRADESH
July 21, 2022
SACHIN SHARMA Vs. STATE OF M.P.
February 7, 2022
SADAB Vs. STATE OF MADHYA PRADESH
March 28, 2022
SADASHIV ENGINEERING Vs. STATE OF M.P.
September 5, 2022
SADDAM ALI Vs. STATE OF MADHYA PRADESH
February 23, 2022
SADHULAL JAISWAL Vs. STATE OF MADHYA PRADESH
April 12, 2022
SAGAR BI Vs. STATE OF MADHYA PRADESH
February 7, 2022
SAHDEV YADAV Vs. STATE OF MADHYA PRADESH
July 27, 2022
SAHIL Vs. STATE OF MADHYA PRADESH
April 7, 2022
SAHIL KHAN Vs. STATE OF MADHYA PRADESH
March 26, 2022
SAHIL KHAN Vs. STATE OF MADHYA PRADESH
September 26, 2022
SAHIRAM Vs. STATE OF MADHYA PRADESH
December 29, 2022
SAHIRAM Vs. STATE OF MADHYA PRADESH
June 2, 2022
SAHUN KHAN Vs. STATE OF MADHYA PRADESH
July 13, 2022
SAI GANGE NARMADE SEEDS PRIVATE LIMITED Vs. INDORE MUNICIPAL CORPORATION
October 17, 2022
SAI POOJA EDUCATION SOCIETY Vs. POOJA YADAV
July 1, 2022
SAISANKET ENTERPRISE Vs. AUTHORITY FOR ADVANCE RULING
June 14, 2022
SAJED Vs. STATE OF MADHYA PRADESH
June 2, 2022
SAJID Vs. STATE OF MADHYA PRADESH
June 2, 2022
SAKEEL AHMAD Vs. CHANDRAMOHAN
February 26, 2022
SAKSHI SAXENA Vs. STATE OF M.P.
March 15, 2022
SALEEM KHAN Vs. STATE OF MADHYA PRADESH
September 26, 2022
SALIF Vs. STATE OF MADHYA PRADESH
September 9, 2022
SALMAN Vs. STATE OF MADHYA PRADESH
December 26, 2022
SALMAN Vs. STATE OF MADHYA PRADESH
February 24, 2022
SALMAN KHAN Vs. STATE OF MADHYA PRADESH
December 12, 2022
SALONI DIWOLIYA Vs. STATE OF MADHYA PRADESH
December 1, 2022
SAMAD KHA Vs. STATE OF MADHYA PRADESH STATION HOUSE OFFICER
July 19, 2022
SAMEER Vs. STATE OF M. P.
January 31, 2022
SAMEER KHAN Vs. STATE OF M.P.
April 6, 2022
SAMI ULLA Vs. STATE OF M.P
August 4, 2022
SAMRATH LODHI Vs. STATE OF MADHYA PRADESH
December 8, 2022
SANDEEP Vs. STATE OF MADHYA PRADESH
January 25, 2022
SANDEEP Vs. STATE OF MADHYA PRADESH
March 22, 2022
SANDEEP Vs. STATE OF MADHYA PRADESH
November 1, 2022
SANDEEP Vs. STATE OF MADHYA PRADESH
February 8, 2022
SANDEEP ASALKAR Vs. STATE OF MADHYA PRADESH
January 28, 2022
SANDEEP KUMAR GANVIR Vs. STATE OF MADHYA PRADESH
October 17, 2022
SANDEEP KUMAR PATHAK Vs. STATE OF MADHYA PRADESH
February 24, 2022
SANDEEP RATHORE Vs. STATE OF MADHYA PRADESH
November 11, 2022
SANDEEP SAHU Vs. STATE OF MADHYA PRADESH
February 22, 2022
SANDEEP SHARMA Vs. STATE OF MADHYA PRADESH
February 28, 2022
SANDEEP SHIV KUMAR AGNIHOTRI Vs. STATE OF MADHYA PRADESH
January 25, 2022
SANDEEP SINGH Vs. STATE OF MADHYA PRADESH
February 25, 2022
SANDEEP YADAV Vs. STATE OF MADHYA PRADESH
March 9, 2022
SANDEEP YADAV Vs. STATE OF MADHYA PRADESH
December 12, 2022
SANGAM PARIDHAN Vs. YOGENDRA KUMAR GUPTA
August 1, 2022
SANGEETA GROVER Vs. RANJAN GROVER
September 6, 2022
SANGITA Vs. UNION BANK OF INDIA
December 14, 2022
SANJAY Vs. STATE OF MADHYA PRADESH
January 24, 2022
SANJAY Vs. STATE OF MADHYA PRADESH
January 20, 2022
SANJAY Vs. STATE OF M. P.
January 14, 2022
SANJAY Vs. STATE OF MADHYA PRADESH
June 6, 2022
SANJAY Vs. STATE OF M.P
June 24, 2022
SANJAY AGRAWAL Vs. URMILA BAI
July 27, 2022
SANJAY INGLE Vs. PANCHFULA BAI
November 11, 2022
SANJAY KUMAR Vs. JITENDRA
January 18, 2022
SANJAY KUMAR Vs. STATE OF M.P.
October 28, 2022
SANJAY KURMI Vs. STATE OF M.P.
June 14, 2022
SANJAY MALI Vs. STATE OF MADHYA PRADESH
November 2, 2022
SANJAY RAWAT Vs. STATE OF M.P.
March 15, 2022
SANJAY SAKET Vs. STATE OF MADHYA PRADESH
April 27, 2022
SANJAY SHRIVASTAVA Vs. VIJAY DUA
July 25, 2022
SANJAY SINGH BAGHEL Vs. STATE OF MADHYA PRADESH
February 21, 2022
SANJAY SONI Vs. STATE OF MADHYA PRADESH
February 17, 2022
SANJAY TRADING COMPANY Vs. STATE OF MADHYA PRADESH
May 11, 2022
SANJAY TRIPATHI Vs. STATE OF MADHYA PRADESH
July 7, 2022
SANJEEV ALIAS KAILASH Vs. SHYAM MANOHAR
January 11, 2022
SANJEEV GURJAR Vs. STATE OF MADHYA PRADESH
June 17, 2022
SANJEEV NAYAN SHARMA Vs. KAMLA BAI
October 11, 2022
SANJEEV TOMAR Vs. STATE OF MADHYA PRADESH
July 19, 2022
SANJU Vs. STATE OF MADHYA PRADESH
October 13, 2022
SANJU Vs. STATE OF MADHYA PRADESH
August 25, 2022
SANJU Vs. STATE OF M.P.
January 19, 2022
SANJU Vs. STATE OF MADHYA PRADESH
February 3, 2022
SANJU RAJAK Vs. STATE OF MADHYA PRADESH
December 19, 2022
SANJU SEN Vs. STATE OF MADHYA PRADESH
May 10, 2022
SANNI Vs. STATE OF MADHYA PRADESH
January 13, 2022
SANTOSH Vs. STATE OF M. P.
January 18, 2022
SANTOSH BHARATI Vs. STATE OF MADHYA PRADESH
January 28, 2022
SANTOSH KUMAR AGRAWAL Vs. VINOD KUMAR AGRAWAL
May 9, 2022
SANTOSH KUMAR SEETHA Vs. STATE OF MADHYA PRADESH
April 22, 2022
SANTOSH MARKAM Vs. STATE OF MADHYA PRADESH
September 5, 2022
SANTOSH SONDHIA Vs. STATE OF M.P.
December 5, 2022
SANTU PAL Vs. STATE OF MADHYA PRADESH
November 10, 2022
SANU @ ALTAF ALI Vs. STATE OF MADHYA PRADESH
May 11, 2022
SAPNA MISHRA Vs. ARJUN NATH
April 23, 2022
SARDAR SINGH Vs. STATE OF MADHYA PRADESH
November 11, 2022
SARITA Vs. GOURAV
August 23, 2022
SARITA Vs. STATE OF MADHYA PRADESH
March 22, 2022
SARITA BAI Vs. STATE OF M. P.
November 1, 2022
SARITA SAHU Vs. AAVAS FINANCIERS LIMITED
January 11, 2022
SARNAM SINGH Vs. STATE OF MADHYA PRADESH
May 19, 2022
SAROJ Vs. ARVIND
September 27, 2022
SAROJ SEN Vs. STATE OF MADHYA PRADESH
September 23, 2022
SARVAR BANO Vs. MANJU SINGH
November 3, 2022
SATENDRA Vs. STATE OF MADHYA PRADESH
November 28, 2022
SATISH Vs. STATE OF M.P.
January 19, 2022
SATISH Vs. STATE OF MADHYA PRADESH
April 5, 2022
SATISH ARORA Vs. STATE OF MADHYA PRADESH
November 15, 2022
SATISH CHANDRA Vs. GUDDAN
April 5, 2022
SATISH JAGDISH Vs. STATE OF MADHYA PRADESH
October 12, 2022
SATISH JATAV Vs. STATE OF MADHYA PRADESH
March 8, 2022
SATISH JI BHANDARI MANAGING DIRECTOR M/S ALPINE INDUSTRIES LTD Vs. M.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
August 30, 2022
SATISH KASHYAP Vs. CHIEF MUNICIPAL OFFICER,MUNICIPAL COUNCIL
March 14, 2022
SATISH SEN Vs. STATE OF MADHYA PRADESH
February 8, 2022
SATISH SINGH Vs. STATE OF MADHYA PRADESH
March 8, 2022
SATISH TOMAR Vs. STATE OF M.P.
April 4, 2022
SATISHCHANDRA GUPTA Vs. STATE OF MADHYA PRADESH
June 28, 2022
SATVEER SINGH MENDIRATTA Vs. STATE OF MADHYA PRADESH
July 20, 2022
SATYABHAMA TIWARI Vs. STATE OF MADHYA PRADESH
July 7, 2022
SATYANARYAN Vs. STATE OF MADHYA PRADESH
January 25, 2022
SATYENDRA KOSHA Vs. REGISTRAR GENERAL, HIGH COURT
February 2, 2022
SAUKAT ALI Vs. STATE OF MADHYA PRADESH
July 25, 2022
SAURABH Vs. HOME DEPT.
December 21, 2022
SAURABH Vs. STATE OF M.P.
January 12, 2022
SAURAV Vs. STATE OF MADHYA PRADESH
January 28, 2022
SAVITRI SINGH KURMI Vs. RAJESH VISHWAKARMA
October 27, 2022
SAVITRIBAI LODHI Vs. STATE ELECTION COMMISSIONER
July 11, 2022
SECRETARY KRISHI UPAJ MANDI SAMITI KRISHI UPAJ MANDI Vs. TARABAI
June 13, 2022
SEEMA Vs. STATE OF MADHYA PRADESH
June 23, 2022
SEEMA JATAV Vs. STATE OF MADHYA PRADESH
June 9, 2022
SEEMA SAHU Vs. STATE OF MADHYA PRADESH
April 23, 2022
SENA Vs. MINISTRY OF URBAN AND HOUSING DEVELOPMENT
September 1, 2022
SHAIED KHAN Vs. STATE OF MADHYA PRADESH
March 7, 2022
SHAIKH SHAHRUKH Vs. YOUTH CONGRESS ELECTION AUTHORITY
February 26, 2022
SHAILENDRA TIWARI Vs. STATE OF MADHYA PRADESH
July 29, 2022
SHAITAN SINGH Vs. STATE OF MADHYA PRADESH
January 4, 2022
SHAKIL AHMAD Vs. STATE OF MADHYA PRADESH
July 25, 2022
SHAKILA BEGUM Vs. NORTHERN COAL FIELD LIMITED
February 14, 2022
SHAKUNTALA KUSHWAH Vs. STATE OF MADHYA PRADESH
September 9, 2022
SHAKUNTLA AGRAWAL Vs. MANISH GUPTA
March 7, 2022
SHAMABAI Vs. PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
June 20, 2022
SHAMBHU ALIAS SHIMBHU LODHI Vs. STATE OF MADHYA PRADESH
September 28, 2022
SHANKAR Vs. STATE OF MADHYA PRADESH
June 2, 2022
SHANKAR SINGH Vs. STATE OF MADHYA PRADESH
November 22, 2022
SHANKAR SINGH Vs. STATE OF M. P.
November 11, 2022
SHANKARLAL Vs. CHANDRAPRAKASH
May 6, 2022
SHANKERLAL Vs. MANOJ JATAV
April 1, 2022
SHANTI DEVI GARG Vs. GAFOORAN BAI
June 16, 2022
SHANTI W/O. LATE RAMDAS Vs. STATE OF M.P.
November 25, 2022
SHANTILAL Vs. STATE OF MADHYA PRADESH
April 1, 2022
SHANU Vs. STATE OF M.P.
February 25, 2022
SHANU ALI Vs. STATE OF MADHYA PRADESH
June 24, 2022
SHARAD CHAND MISHRA Vs. STATE OF MADHYA PRADESH
May 4, 2022
SHARDA CONSTUCTION Vs. UNION OF INDIA
October 13, 2022
SHARDA PRASAD GAUTAM Vs. STATE OF MADHYA PRADESH
September 1, 2022
SHAUKAT ALI Vs. STATE OF MADHYA PRADESH
September 27, 2022
SHAUKAT ULLA Vs. STATE OF M.P.
April 11, 2022
SHAYDA Vs. STATE OF MADHYA PRADESH
March 29, 2022
SHEELENDRA KUMAR Vs. STATE OF MADHYA PRADESH
May 17, 2022
SHEETAL VADIA Vs. DEEPAK VADIA
September 22, 2022
SHEHNAZ Vs. STATE OF MADHYA PRADESH
February 18, 2022
SHEIKH AFROZ Vs. STATE OF MADHYA PRADESH
February 22, 2022
SHEIKH HAFIZ Vs. STATE ELECTION COMMISSION
July 13, 2022
SHEKHAR SARATHE Vs. STATE OF M.P.
January 24, 2022
SHERU Vs. STATE OF M.P.
February 22, 2022
SHERU Vs. STATE OF M.P.
March 4, 2022
SHERU Vs. STATE OF MADHYA PRADESH
April 13, 2022
SHERU Vs. STATE OF M.P.
February 1, 2022
SHESHDHAR Vs. STATE OF M. P.
January 7, 2022
SHIBBU @ SAHAB SINGH Vs. STATE OF M.P.
January 3, 2022
SHIKHA NAGVANSHI Vs. STATE OF MADHYA PRADESH
November 3, 2022
SHIKHA SHALINI SHIKSHA AVAM SAMJ KAIYAN SAMITI Vs. MADHYA PRADESH NURSES REGISTRATION COUNCIL
September 2, 2022
SHITAL SINGH TOMAR Vs. STATE OF MADHYA PRADESH
October 11, 2022
SHIV CHARAN Vs. M.P. STATE CO-OPERATIVE TRIBUNAL
March 14, 2022
SHIV KUMAR GUPTA Vs. PRATIBHA GUPTA
August 29, 2022
SHIV KUMAR SHARMA Vs. SECRETARY, M.P.BOARD OF SECONDARY EDUCATION
February 26, 2022
SHIV SHANKAR THAKRE Vs. M.P.S.E.B THROUGH ITS SECRETARY
February 3, 2022
SHIV SINGH Vs. STATE OF M.P.
January 20, 2022
SHIV SINGH Vs. STATE OF MADHYA PRADESH
August 4, 2022
SHIVA BHADORIYA Vs. STATE OF MADHYA PRADESH
September 12, 2022
SHIVA KUSHWAH Vs. STATE OF M.P.
January 7, 2022
SHIVAM Vs. STATE OF MADHYA PRADESH
February 7, 2022
SHIVAM PARMAR Vs. STATE OF MADHYA PRADESH
August 26, 2022
SHIVAM PATHAK Vs. STATE OF MADHYA PRADESH
December 5, 2022
SHIVAM SHARMA Vs. STATE OF MADHYA PRADESH
May 11, 2022
SHIVDAYAL SHANDILYA Vs. STATE OF MADHYA PRADESH
October 17, 2022
SHIVDAYAL SHANDILYA Vs. STATE OF MADHYA PRADESH
July 22, 2022
SHIVKUMAR Vs. STATE OF M.P.
January 3, 2022
SHIVKUMAR KUSHWAHA Vs. STATE OF MADHYA
March 24, 2022
SHIVNARAYAN Vs. STATE OF M.P.
January 13, 2022
SHIVRAJ Vs. STATE OF M.P.
February 16, 2022
SHIVRAJ Vs. STATE OF MADHYA PRADESH
December 26, 2022
SHIVRAJ BAHADUR SINGH Vs. COLLECTOR SIDHI
March 8, 2022
SHIVRAJ SINGH Vs. STATE OF MADHYA PRADESH
April 1, 2022
SHOBIT TRIPATHI Vs. STATE OF MADHYA PRADESH
June 9, 2022
SHOEB AKHTAR Vs. STATE OF MADHYA PRADESH
December 26, 2022
SHRAVAN KUMAR CHOUHAN Vs. STATE OF MADHYA PRADESH
January 27, 2022
SHREE ENGINEERING WORKS Vs. UNION OF INDIA
November 2, 2022
SHREE PRAKASH SINGH Vs. STATE OF MADHYA PRADESH
April 7, 2022
SHRI BAINI PRASAD CHANSORIY Vs. STATE OF MADHYA PRADESH
December 9, 2022
SHRIHARI LEEMA Vs. STATE OF MADHYA PRADESH
November 9, 2022
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. SHANTI
August 29, 2022
SHRIRAM NARAYAN RAM Vs. STATE OF MADHYA PRADESH
August 30, 2022
SHRIRAM RAWAT Vs. STATE OF MADHYA PRADESH
August 17, 2022
SHRUTI PATIDAR Vs. STATE OF MADHYA PRADESH
May 4, 2022
SHUBHAM Vs. STATE OF M. P.
January 18, 2022
SHUBHAM RAWAT Vs. STATE OF M.P.
March 7, 2022
SHUBHAM SINGH Vs. STATE OF MADHYA PRADESH
July 18, 2022
SHUBHAM YADAV Vs. STATE OF MADHYA PRADESH
May 13, 2022
SHYAM BUS SERVICE THROUGH ITS PROPRIETOR Vs. STATE OF MADHYA PRADESH
April 7, 2022
SHYAM KUMAR SINGH Vs. STATE OF M.P.
April 27, 2022
SHYAM MALLAH Vs. M.P. SHASAN DWARA THANA GOTEGAON ZILA
July 29, 2022
SHYAMABAI Vs. STATE OF MADHYA PRADESH
September 26, 2022
SHYAMKALI Vs. MOHAN KAHAR
June 24, 2022
SHYAMKALI Vs. BUTAIYA
October 28, 2022
SHYAMLAL Vs. STATE OF MADHYA PRADESH
August 30, 2022
SHYAMLAL VISHWAIYA Vs. STATE OF M.P.
May 7, 2022
SHYAMLAL VYAS Vs. INDERCHAND
January 7, 2022
SHYAMNATH SHARMA Vs. KRIPAL SINGH BEDI
March 24, 2022
SHYAMSINGH Vs. STATE OF MADHYA PRADESH
August 10, 2022
SHYAMSINGH Vs. STATE OF MADHYA PRADESH
October 11, 2022
SHYAMVEER JAAT Vs. STATE OF MADHYA PRADESH
November 9, 2022
SIDDHARTH PATEL Vs. JYOTSNA DEVI
July 5, 2022
SIDDHI GUPTA Vs. STATE OF MADHYA PRADESH
March 9, 2022
SIKANDAR KHAN Vs. STATE OF MADHYA PRADESH
March 23, 2022
SINTOO VIRGHESE Vs. STATE OF MADHYA PRADESH
January 6, 2022
SINTU Vs. STATE OF MADHYA PRADESH
February 10, 2022
SIROMAN SINGH Vs. STATE OF MADHYA PRADESH
March 15, 2022
SITA BATHAM Vs. ROOPNARAYAN DWIVEDI
August 26, 2022
SITARAM Vs. KANHAIYALAL
April 19, 2022
SIVAKANDAN Vs. STATE
November 8, 2022
SIYASARAN BARI Vs. STATE OF MADHYA PRADESH
March 30, 2022
SNEHA DHUNDELE Vs. HIGH COURT OF MADHYA PRADESH
July 14, 2022
SOAIL KHAN Vs. STATE OF MADHYA PRADESH
September 9, 2022
SOBHARAM Vs. CHOL SINGH
November 28, 2022
SOBRAN Vs. STATE OF M.P.
January 3, 2022
SOHAN CHOUHAN Vs. STATE OF MADHYA PRADESH
February 21, 2022
SOMIBAI Vs. VIJAY RAM TYAGI
September 20, 2022
SOMNATH SONWANI Vs. STATE OF MADHYA PRADESH
September 28, 2022
SOMVATI KANJAR Vs. STATE OF MADHYA PRADESH
December 29, 2022
SONAM TIWARI Vs. VINOD KUMAR SAHU
February 8, 2022
SONIA SAHU Vs. SUJAY SAHU
July 4, 2022
SONU Vs. STATE OF MADHYA PRADESH
June 17, 2022
SONU GATWAR Vs. STATE OF MADHYA PRADESH
December 9, 2022
SONU KANJAR Vs. STATE OF MADHYA PRADESH
December 29, 2022
SONU KAURAV Vs. STATE OF MADHYA PRADESH
July 22, 2022
SONU KHAN Vs. STATE OF MADHYA PRADESH
October 27, 2022
SONU KORI Vs. STATE OF MADHYA PRADESH
September 9, 2022
SONU PARIHAR ALIAS NATHU Vs. STATE OF M.P.
February 10, 2022
SOURABH Vs. STATE OF MADHYA PRADESH
June 2, 2022
SOURABH Vs. STATE OF M.P.
February 3, 2022
SOURABH SHARMA Vs. STATE OF MADHYA PRADESH
July 21, 2022
SOURABH SOLANKI Vs. STATE OF MADHYA PRADESH
May 11, 2022
SOURABH UPADHYAY Vs. STATE OF M.P.
January 27, 2022
SOW PUSHPA GOYAL Vs. DAYA RAM
September 2, 2022
SPECIAL POLICE ESTABLISHMENT Vs. STATE OF MADHYA PRADESH
December 5, 2022
SPECIAL POLICE ESTABLISHMENT Vs. UMESH TIWARI
January 21, 2022
SPICEJET LIMITED Vs. AIRPORTS AUTHORITY OF INDIA
April 20, 2022
STATE BANK OF INDIA Vs. TARUN KUMAR PRADHAN
March 3, 2022
STATE BANK OF INDIA Vs. MEENA DHAIGUDE
August 16, 2022
STATE BANK OF INDIA Vs. SURABHI ASSOCIATES
November 21, 2022
STATE OF M. P. Vs. RAJDEEP BUILDCON PVT. LTD.
November 17, 2022
STATE OF M. P. Vs. CHHAGAN
September 23, 2022
STATE OF M. P. Vs. NILESH JAIN
April 7, 2022
STATE OF M. P. Vs. NAND KUMAR TOMAR
June 15, 2022
STATE OF M. P. Vs. SARJOO PRASAD
April 18, 2022
STATE OF M.P Vs. SUNNY KARARI
February 7, 2022
STATE OF M.P Vs. DILIP RAO TAMBE
September 21, 2022
STATE OF M.P. Vs. NIDHI (I) INDUSTRIES
July 28, 2022
STATE OF M.P. Vs. PREMKUMAR WADHWANI
November 2, 2022
STATE OF M.P. Vs. BHURI BAI
February 10, 2022
STATE OF M.P. Vs. GAJENDRA SINGH
January 5, 2022
STATE OF M.P. Vs. KU. PREETI PATIDAR
January 12, 2022
STATE OF M.P. Vs. R.N. KARAIYA
March 3, 2022
STATE OF M.P. Vs. NIRMALA RAWAT
April 8, 2022
STATE OF MADHYA PRADESH Vs. KALU
February 17, 2022
STATE OF MADHYA PRADESH Vs. DHANNALAL
February 17, 2022
STATE OF MADHYA PRADESH Vs. PANNALAL
February 17, 2022
STATE OF MADHYA PRADESH Vs. BABU
February 17, 2022
STATE OF MADHYA PRADESH Vs. RAMSINGH
February 17, 2022
STATE OF MADHYA PRADESH Vs. VANMANDAL KE SEVAYUKTGAN
January 21, 2022
STATE OF MADHYA PRADESH Vs. SATYA NARAYAN DUBEY
May 13, 2022
STATE OF MADHYA PRADESH Vs. RAJU
May 13, 2022
STATE OF MADHYA PRADESH Vs. PURUSHOTTAM
November 21, 2022
STATE OF MADHYA PRADESH Vs. R. B. TIWARI
July 19, 2022
STATE OF MADHYA PRADESH Vs. KESAV PRASAD RAJE
October 31, 2022
STATE OF MADHYA PRADESH Vs. NATHU SINGH SODHIYA
January 6, 2022
STATE OF MADHYA PRADESH Vs. KAMTA PRASAD MISHRA
February 26, 2022
STATE OF MADHYA PRADESH Vs. KRISHNA BAI
June 28, 2022
STATE OF MADHYA PRADESH Vs. RAMDEEN DHAKAD
September 9, 2022
STATE OF MADHYA PRADESH Vs. SMEC INTERNATIONAL PVT. LTD.
September 15, 2022
SUBHAM Vs. STATE OF M.P.
January 3, 2022
SUBHASH Vs. STATE OF MADHYA PRADESH
August 30, 2022
SUBHASH CHANDRA Vs. COMMISSIONER OF INCOME TAX INDORE
March 4, 2022
SUBHASH CHANDRA Vs. COMMISSIONER OF INCOME TAX INDORE REGION
March 23, 2022
SUBHASH CHANDRA Vs. MANAGING DIRECTOR GRAMIN VIDYUT SAHAKARI SAMITI LIMITED PANCDHANA DIST. KHANDWA (MADHYA PRADESH)
July 9, 2022
SUBHASH CHANDRA NAGAYACH Vs. STATE OF M. P.
November 3, 2022
SUBHASH KUMAR GOLHANI Vs. STATE OF MADHYA PRADESH
June 30, 2022
SUDAM KHADE Vs. SUDHA JADON
September 8, 2022
SUDARSHAN BHANDAR Vs. STATE OF MADHYA PRADESH
October 4, 2022
SUDHA PANDEY Vs. STATE OF MADHYA PRADESH
July 22, 2022
SUDHIR SHRIVASTAVA Vs. PRATIBHA SRHIVASTAVA
May 12, 2022
SUGAM CONSTUCTION (P) LTD. Vs. UNION OF INDIA
December 20, 2022
SUGHAR SINGH Vs. STATE OF MADHYA PRADESH
February 10, 2022
SUGREEV DHAKAD Vs. STATE OF MADHYA PRADESH
October 11, 2022
SUKHCHARAN Vs. STATE OF MADHYA PRADESH
June 2, 2022
SUKHDEEN SAHU Vs. STATE OF MADHYA PRADESH
June 15, 2022
SUKHDEV SINGH Vs. STATE OF M.P.
January 27, 2022
SUKHENDRA CHATURVEDI Vs. STATE OF MADHYA PRADESH
January 21, 2022
SUKHVEER JATAV Vs. STATE OF M.P.
February 4, 2022
SULABH JAIN Vs. STATE OF MADHYA PRADESH
June 13, 2022
SULOCHNA BAI JAIN Vs. STATE OF MADHYA PRADESH
February 2, 2022
SULTAN LODHI Vs. STATE OF MADHYA PRADESH
January 3, 2022
SUMAN NAGAR Vs. STATE OF M.P.
January 11, 2022
SUMEET AGENCIES Vs. SONIA MEENA
January 28, 2022
SUMMER SINGH Vs. STATE OF M. P.
January 21, 2022
SUNAINA Vs. STATE OF MADHYA PRADESH
August 10, 2022
SUNDARBAI Vs. STATE OF MADHYA PRADESH
May 30, 2022
SUNEEL KUMAR SINGH Vs. STATE OF MADHYA PRADESH
May 11, 2022
SUNIL Vs. STATE OF MADHYA PRADESH
May 7, 2022
SUNIL Vs. STATE OF MADHYA PRADESH
December 26, 2022
SUNIL BAGHEL Vs. STATE OF MADHYA PRADESH
March 30, 2022
SUNIL CHAVDA Vs. STATE OF MADHYA PRADESH
November 28, 2022
SUNIL DUTT Vs. STATE OF MADHYA PRADESH
December 19, 2022
SUNIL GUPTA Vs. STATE OF MADHYA PRADESH
January 28, 2022
SUNIL KUMAR SHARMA Vs. SARPANCH GRAM PANCHAYAT
September 28, 2022
SUNIL KUMAR VERMA Vs. HIGH COURT OF JUDICATURE
May 2, 2022
SUNIL MAHAJAN Vs. STATE OF MADHYA PRADESH
July 20, 2022
SUNIL MOHANLAL KONDLA Vs. COMPETENT AUTHORITY AND SUB DIVISIONAL OFFICER, INDORE
July 26, 2022
SUNIL PATEL Vs. STATE OF MADHYA PRADESH
December 12, 2022
SUNIL SHARAN DIXIT Vs. SHRIMATI URMILA DIXIT
October 31, 2022
SUNIL SHARMA Vs. STATE OF MADHYA PRADESH
December 29, 2022
SUNIL SINGH Vs. STATE OF MADHYA PRADESH
November 1, 2022
SUNIL VERMA Vs. STATE OF MADHYA PRADESH
July 18, 2022
SUNITA PATEL Vs. STATE OF MADHYA PRADESH
October 18, 2022
SUNNY SHARMA Vs. STATE OF MADHYA PRADESH
May 2, 2022
SUNUPDAS Vs. STATE OF M.P.
March 21, 2022
SUO MOTO IN THE MATTER OF THE STATE OF M.P. Vs. FATHER OF PROSECUTRIX
October 27, 2022
SURAJ PRAJAPATI Vs. STATE OF MADHYA PRADESH
April 18, 2022
SURAJ SHARMA Vs. STATE OF MADHYA PRADESH
May 30, 2022
SURAJ SINGH DHAKAD Vs. STATE OF M.P.
August 25, 2022
SURAJBHAN SINGH Vs. STATE OF M.P
January 20, 2022
SURENDRA DHAKAD Vs. STATE OF MADHYA PRADESH
January 13, 2022
SURENDRA KUMAR SHARMA Vs. STATE OF MADHYA PRADESH
January 7, 2022
SURENDRA RAJAK Vs. SHAHJAHAN BEGUM
March 11, 2022
SURENDRA SINGH PARIHAR Vs. STATE OF MADHYA PRADESH
October 18, 2022
SURESH Vs. STATE OF MADHYA PRADESH
December 29, 2022
SURESH Vs. STATE OF MADHYA PRADESH
December 26, 2022
SURESH Vs. STATE OF MADHYA PRADESH
February 2, 2022
SURESH Vs. STATE OF MADHYA PRADESH
June 22, 2022
SURESH BATHAM Vs. STATE OF MADHYA PRADESH
January 6, 2022
SURESH CHANDRA PATHAK Vs. STATE OF MADHYA PRADESH
August 5, 2022
SURESH DHAKAD Vs. GEETA DHAKAD
June 14, 2022
SURESH GARG Vs. STATE OF M. P.
September 8, 2022
SURESH GARG Vs. STATE OF M. P.
September 22, 2022
SURESH KHEDE Vs. STATE OF MADHYA PRADESH
September 19, 2022
SURESH KUMAR Vs. RAJENDRA KUSHWAH
August 23, 2022
SURESH KUMAR Vs. STATE OF M.P.
March 16, 2022
SURESH KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
September 12, 2022
SURESH KUMAR JAIN Vs. INDIAN OIL CORPORATION LIMITED
June 23, 2022
SURESH PAATIDAR Vs. INDORE MUNICIPAL CORPORATION
May 10, 2022
SURESH PATIDAR Vs. INDORE MUNICIPAL CORPORATION
June 14, 2022
SURESH PATRAM Vs. STATE OF MADHYA PRADESH
August 22, 2022
SURESH SHARMA Vs. STATE OF M.P.
July 28, 2022
SURESH UPADHYAY Vs. STATE OF MADHYA PRADESH
February 16, 2022
SURESHCHANDRA Vs. GIRIRAJ SINGH
April 4, 2022
SURYA KUMAR KOKATE Vs. STATE OF MADHYA PRADESH
September 14, 2022
SURYA PRAKASH GUPTA Vs. STATE OF MADHYA PRADESH
September 14, 2022
SURYA TIWARI Vs. STATE OF MADHYA
April 1, 2022
SUSHIL KUMAR CHATURVEDI Vs. BELA BAI
August 4, 2022
SUSHILADEVI Vs. BADRILAL
April 20, 2022
SUSHMA Vs. STATE OF MADHYA PRADESH
December 26, 2022
SUSHRUT ARVIND DHARMADHIKARI Vs. INDER SINGH
July 21, 2022
SWAGATIKA IMPEX PVT. LTD. Vs. STATE OF MADHYA PRADESH
June 24, 2022
SWAKSHTAGRAHI SANGH Vs. UNION OF INDIA, PANCHAYAT RAJ
March 15, 2022
SWATI SINGH Vs. DEVI AHILYA VISHWAVIDYALAYA
November 30, 2022
SYED ARSHAD RABBANI Vs. STATE OF M.P.
July 20, 2022
TAHER Vs. STATE OF MADHYA PRADESH STATION HOUSE OFFICER
December 13, 2022
TAKHAT SINGH Vs. M.P. WAREHOUSING AND LOGISTIC CORPORATION
November 1, 2022
TANVEER SAIFI Vs. STATE OF MADHYA PRADESH
February 1, 2022
TAPPO Vs. STATE OF MADHYA PRADESH
May 17, 2022
TARACHAND ARYA Vs. STATE OF MADHYA PRADESH
November 24, 2022
TARUN Vs. GOMA
September 3, 2022
TECHNOSTEEL INFRAPROJECTS PVT Vs. STATE OF MADHYA PRADESH
March 30, 2022
TIKAM SINGH Vs. STATE OF MADHYA PRADESH
May 12, 2022
TIKARAM Vs. STATE OF MADHYA PRADESH
December 19, 2022
TOOFAN Vs. STATE OF MADHYA PRADESH
January 6, 2022
TOTARAM KHATIK Vs. STATE OF MADHYA PRADESH
February 17, 2022
TRANSPORT DEPARTMENT SECRETARY MANTRALAYA VALLABH BHAWAN Vs. MAN TRUCKS INDIA PVT. LTD
July 9, 2022
TRILOCHANSINGH Vs. INDRAJEET KAUR
December 21, 2022
TRIVIKRAM PRASAD Vs. YASHODANANDAN DWIVEDI
April 21, 2022
TRIVIKRAM PRASAD DWIVEDI Vs. RAMA SHANKER DWIVEDI
February 26, 2022
TUFAN Vs. STATE OF MADHYA PRADESH
July 20, 2022
TULARAM Vs. STATE OF MADHYA PRADESH
December 29, 2022
TULSIRAM Vs. RAJARAM
November 2, 2022
TUNDA Vs. STATE OF MADHYA PRADESH
April 23, 2022
UBIK BUILDERS AND ENGINEERS PVT. LTD Vs. M.P. STATE ELECTRICITY BOARD
April 19, 2022
UCO BANK Vs. STATE OF M. P.
September 26, 2022
UCO BANK Vs. KARANPAL S/O MUKUNDILAL
September 19, 2022
UDAY SINGH Vs. STATE OF MADHYA PRADESH
November 9, 2022
UDAY SINGH BHADORIYA Vs. STATE OF MADHYA PRADESH
December 8, 2022
UDAY SINGH THAKUR Vs. STATE OF MADHYA PRADESH
October 18, 2022
UDAYSINGH Vs. LAKHANSINGH RANA
November 3, 2022
UJAS ASSOCIATES Vs. KJS CEMENT (INDIA) LIMITED
June 20, 2022
ULTRATECH CEMENT LIMITED Vs. STATE OF MADHYA PRADESH
April 29, 2022
UMA DEVI Vs. SANTGOPAL SHARMA
June 13, 2022
UMANG SINGHAR Vs. STATE OF MADHYA PRADESH
January 5, 2022
UMASHANKER Vs. STATE OF MADHYA PRADESH
March 22, 2022
UMESH HARGOVIND KHANDELWAL Vs. JAGDISH TEJA DEVDA
April 4, 2022
UMESH KUNDE Vs. N.K. AGRAWAL
July 22, 2022
UMRAO SINGH MOURYA Vs. STATE OF MADHYA PRADESH
November 14, 2022
UNIHOMES BHOPAL BUYERS SOCIAL AWARENESS SOCIETY Vs. COMMISSIONER OF POLICE-D BLOCK, SULTANIA
August 26, 2022
UNITED INDIA INSURANCE CO. LTD. Vs. TANVI JAIN
December 16, 2022
UNITED INDIA INSURANCE CO. LTD. Vs. RUCHI YADAV
March 14, 2022
UPENDRASINGH Vs. STATE OF M.P.
March 26, 2022
URMILA SINGH Vs. SAUDAN SINGH
July 26, 2022
USHA Vs. SARUBAI
August 24, 2022
USMAN Vs. STATE OF MADHYA PRADESH
March 25, 2022
UZER KHAN Vs. FARUQ
March 7, 2022
UZER KHAN Vs. FARUQ IQRAR MOHAMMAD
August 5, 2022
VAIBHAV KHARE Vs. KAMAL KISHORE ARYA
March 30, 2022
VAISHALI VARSHIKAR Vs. VIJAY MOURYA
July 25, 2022
VARSHA BORASI Vs. STATE OF MADHYA PRADESH
January 13, 2022
VASANT WAGADRE Vs. STATE OF M. P.
November 23, 2022
VASIM Vs. NAYAB TEHSILDAR
April 12, 2022
VASUDEV Vs. STATE OF M.P.
April 5, 2022
VATAYEE Vs. STATE OF MADHYA PRADESH
December 5, 2022
VATAYEE Vs. STATE OF MADHYA PRADESH
July 22, 2022
VED PRAKASH YADAV Vs. STATE OF MADHYA PRADESH
May 4, 2022
VEER SIGH Vs. STATE OF MADHYA PRADESH
July 18, 2022
VEERAMCHAND Vs. STATE OF M.P.
January 25, 2022
VEERENDRA JATAV Vs. STATE OF MADHYA PRADESH
October 17, 2022
VIBHA SHUKLA Vs. KAILASH DWIVEDI
January 3, 2022
VICKY Vs. STATE OF MADHYA PRADESH
March 21, 2022
VICTIM X Vs. STATE OF MADHYA PRADESH
March 7, 2022
VIDHI KA ULAGHAN KARNE WALA BALAK Vs. STATE OF M.P.
March 3, 2022
VIDHYA PRASAD YADAV Vs. STATE OF MADHYA PRADESH
June 21, 2022
VIDYAWATI CONSTRUCTION COMPANY Vs. MUNICIPAL CORPORATION UJJAIN
December 1, 2022
VIGYAN SHASTRI Vs. RUSOMA LABORATORIES
November 17, 2022
VIJAY CHANDRAWANSHI Vs. STATE OF MADHYA PRADESH
May 4, 2022
VIJAY DANDOTIYA Vs. STATE OF MP
June 15, 2022
VIJAY GUPTA Vs. STATE OF M. P.
November 11, 2022
VIJAY KUMAR Vs. RAJASTHAN PATRIKA PVT. LTD.
September 27, 2022
VIJAY KUMAR Vs. OM PRAKASH DUBEY
February 10, 2022
VIJAY KUMAR Vs. STATE OF MADHYA PRADESH
December 15, 2022
VIJAY KUMAR GHOSHI Vs. STATE OF MADHYA PRADESH
October 18, 2022
VIJAY MAHOBIYA Vs. STATE OF MADHYA PRADESH
May 4, 2022
VIJAY NAYAK Vs. STATE OF MADHYA PRADESH
October 28, 2022
VIJAY PANDIT Vs. STATE OF MADHYA PRADESH
July 9, 2022
VIJAY PRATAP SINGH Vs. STATE OF MADHYA PRADESH
September 7, 2022
VIJAY SINGH Vs. STATE OF MADHYA PRADESH
September 3, 2022
VIJAY SINGH JATAV Vs. STATE OF M.P.
January 11, 2022
VIJAYKUMAR Vs. PRAVEEN KUMAR
May 6, 2022
VIJENDRA DHANWARE Vs. STATE OF MADHYA PRADESH
January 14, 2022
VIJENDRA SINGH CHOUHAN Vs. STATE OF MADHYA PRADESH
October 12, 2022
VIKAS Vs. STATE OF MADHYA PRADESH
February 9, 2022
VIKAS PATEL Vs. STATE OF MADHYA PRADESH
August 11, 2022
VIKAS SHIVHARE Vs. STATE OF MADHYA PRADESH
June 13, 2022
VIKASH SHARMA Vs. STATE OF MADHYA PRADESH
April 25, 2022
VIKENDRA RAWAT Vs. STATE OF MADHYA PRADESH
February 2, 2022
VIKKI JATAV Vs. STATE OF MADHYA PRADESH
May 9, 2022
VIKRAM Vs. STATE OF MADHYA PRADESH
May 9, 2022
VIKRAM Vs. STATE OF M.P.
January 13, 2022
VIKRAM Vs. STATE OF M. P.
January 17, 2022
VIKRAM Vs. STATE OF MADHYA PRADESH
September 19, 2022
VIKRAM AHIRWAR Vs. STATE OF MADHYA PRADESH
July 7, 2022
VIKRAM JATAV Vs. STATE OF MADHYA PRADESH
March 4, 2022
VIKRAM SINGH Vs. STATE OF MADHYA PRADESH
September 12, 2022
VIKRAM SINGH LODHI Vs. STATE OF M.P.
March 7, 2022
VIKRAM SINGH LODHI Vs. STATE OF M.P.
January 7, 2022
VIKRAM SINGH MEENA Vs. STATE OF M.P.
March 14, 2022
VIMAL CHAND JAIN Vs. M.P. KHADI SANSTHA SANGH
February 25, 2022
VINAY KUMAR SARASWAR Vs. STATE OF MADHYA PRADESH
November 2, 2022
VINITA NAIR Vs. UNION OF INDIA
October 28, 2022
VINOD Vs. STATE OF MADHYA PRADESH
May 9, 2022
VINOD Vs. STATE OF M.P.
January 3, 2022
VINOD Vs. STATE OF M.P.
August 29, 2022
VINOD Vs. STATE OF M.P.
January 5, 2022
VINOD CHHADI Vs. STATE OF MADHYA PRADESH
January 17, 2022
VINOD KUMAR Vs. STATE OF MADHYA PRADESH
March 3, 2022
VINOD KUMAR NAMDEV Vs. STATE OF MADHYA PRADESH
January 25, 2022
VINOD KUMAR PATEL Vs. STATE OF MADHYA PRADESH
May 7, 2022
VINOD SINGH RAJAWAT Vs. STATE OF MADHYA PRADESH
June 30, 2022
VINOD VERMA Vs. STATE OF MADHYA PRADESH
February 1, 2022
VIPIN GHANGHORIYA Vs. STATE OF MADHYA PRADESH
November 1, 2022
VIPUL KUMAR DWIVEDI Vs. STATE OF MADHYA PRADESH
March 24, 2022
VIRENDRA JATAV Vs. STATE OF M. P.
April 18, 2022
VIRENDRA SHARMA Vs. STATE OF M.P.
May 6, 2022
VIRENDRA SINGH GAUD Vs. STATE OF M. P.
February 10, 2022
VIRENDRA SINGH MEHTA Vs. HEMANT MEHTA
June 27, 2022
VISHAL Vs. STATE OF MADHYA PRADESH
April 4, 2022
VISHAL CONSTRUCTION PARTNERSHIP FIRM Vs. NANHE KHAN
April 20, 2022
VISHAL DHAKKAD Vs. STATE OF MADHYA PRADESH
September 26, 2022
VISHAL KUSHWAHA Vs. RAGINI KUSHWAHA
March 28, 2022
VISHAL PANDEY Vs. FOOD CORPORATION OF INDIA ITS MANAGING
April 20, 2022
VISHAL RAJENDRA JAISWAL Vs. NARESH SONI
April 12, 2022
VISHAN SINGH Vs. DAULAT SINGH
April 29, 2022
VISHNU Vs. STATE OF MADHYA PRADESH
August 22, 2022
VISHNU PRASAD GOYAL Vs. ANKIT GUPTA
March 15, 2022
VISHUNA Vs. STATE OF MADHYA PRADESH
June 15, 2022
VISHWAS THAKUR Vs. TARUN TOUR
September 3, 2022
VIVEK GOLU Vs. STATE OF M.P.
May 2, 2022
VIVEK LODHI Vs. STATE OF MADHYA PRADESH
June 17, 2022
VIVEK SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
August 24, 2022
XYZ PROSECUTIRX Vs. STATE OF MADHYA PRADESH
October 27, 2022
YASH PARASHAR Vs. ASHVINI PARASHAR
September 13, 2022
YASHWANT SINGH THAKUR Vs. STATE OF MADHYA PRADESH
March 14, 2022
YASIN LALA Vs. STATE OF MADHYA PRADESH
February 16, 2022
YATINDRA Vs. HOME DEPARTMENT PRINCIPAL SECRETARY
June 20, 2022
YOGENDRA Vs. STATE OF M.P.
January 27, 2022
YOGENDRA SINGH Vs. STATE OF MADHYA PRADESH
February 7, 2022
YOGENDRA SINGH THAKUR Vs. STATE OF MADHYA PRADESH
March 7, 2022
YOGESH GAHLOT Vs. STATE OF M. P.
March 8, 2022
YOGESH PATEL Vs. STATE OF MADHYA PRADESH
January 10, 2022
YUG DHARMA PUBLIC SCHOOL Vs. EPFO
December 1, 2022
YUNUS Vs. STATE OF MADHYA PRADESH
August 2, 2022
YUVRAJ PANDRE Vs. STATE OF MADHYA PRADESH
March 30, 2022
ZAHEER KHAN Vs. STATE OF M.P.
September 7, 2022
ZAIBUN NISHA Vs. UNION OF INDIA
July 14, 2022
ZAKIR Vs. STATE OF MADHYA PRADESH
March 29, 2022
ZIGITZA HEALTH CARE LTD. Vs. NARESH KUMAR VERMA
February 1, 2022