Case Index

Title
Date
A. APPA RAO Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
July 28, 2022
A. BALA CHANDRA Vs. A. B. BHARGAVI
August 11, 2022
A. DHANLAKSHMI Vs. NISCHALA CHIT FUND (P) LTD.
September 8, 2022
A. NIRMALA Vs. A. KASTHURI
August 29, 2022
A. PEDA NARASIMHULU Vs. P. KRISHNA MURTY
September 27, 2022
A. SATYANARAYANA Vs. M. PANDURANGA RAO
March 25, 2022
A. SRI VENKATA SURYANARAYANA RAJU Vs. R. NAGA VENKATA VIJAYALAKSHMI
August 29, 2022
A.B. VENKATESWARA RAO, IPS Vs. SAMEER SHARMA IAS
November 29, 2022
A.CH.VEDAVANI Vs. PRL. SECRETARY, PANCHAYATRAJ DEPT.,
March 15, 2022
A.P. STATE WAQF BOARD Vs. SHAIK ISMAIL
January 24, 2022
A.P. STATE WAQF BOARD Vs. G. RAMA CHANDRA REDDY
July 8, 2022
A.PETER YESUDASU Vs. STATE OF A.P.
December 28, 2022
A.R. RAJESWARI Vs. STATE OF A.P.
September 13, 2022
A.V.K. VSWANATHA RAJU Vs. UNION OF INDIA
October 10, 2022
AARIKATLA SRINIVASA REDDY Vs. STATE OF A.P,
June 27, 2022
ABBURI VARA PRASAD Vs. PADALA SATYANARAYANA REDDY
June 15, 2022
ABDUL KHADAR JELANI Vs. STATE OF ANDHRA PRADESH
July 19, 2022
ACHUTHA ADINARAYANA, Vs. THE STATE OF ANDHRA PRADESH
February 9, 2022
ADANI PORTS AND SPECIAL ECONOMIC ZONE LTD. Vs. THE VISHAKHAPATNAM PORT TRUST
March 3, 2022
ADAPA VEERABABU Vs. STATE OF ANDHRA PRADESH
January 17, 2022
AJAY KUMAR PARASARAMKA Vs. RADEEP KUMAR RATH
April 13, 2022
ALLAMSETTI SHOBAN KUMAR Vs. STATE OF ANDHRA PRADESH
June 13, 2022
ALLAPARTHI VENKATA CHALAPATHI RAO Vs. STATE OF ANDHRA PRADESH
May 5, 2022
ALLAVILLI SURYANARAYANA MURTHY Vs. STATE
August 24, 2022
AMBATI RAJESH Vs. STATE OF ANDHRA PRADESH
July 8, 2022
AMBATI VENKATESWARLU Vs. STATE OF A.P.
August 3, 2022
AMODA IRON STEEL LIMITED Vs. SNEHA ANLYTICS AND SCIENTIFICS
January 25, 2022
AMRAVATI PARIRAKASHANA SAMITI Vs. STATE OF ANDHRA PRADESH
September 9, 2022
AMRUTHA SAI MEDICAL AND GENRAL STORES Vs. STATE OF A.P.
November 23, 2022
ANANATHA VENKATA SUBBAMMA Vs. KONAKALA GURUNADHAM
September 13, 2022
ANAPARTHI SATYANARAYANA Vs. MAJETI PANDURANGA RAO
March 25, 2022
ANCHULA NAGA MANI JAMES, GUJARAT Vs. STATE OF A.P.
April 30, 2022
ANCHULA VENKAIAH Vs. STATE OF ANDHRA PRADESH
February 21, 2022
ANCHURI VEERA RAGHAVA Vs. STATE OF ANDHRA PRADESH
December 31, 2022
ANDE LALITHA RANI Vs. PERUMAPALI JAYADASU
January 5, 2022
ANDHRA PRADESH OLYMPIC ASSOCIATION Vs. UNION OF INDIA
January 19, 2022
ANKARABOYINA PADMA Vs. TANGUDU KALAVATHI
September 6, 2022
ANKULA MOHAN BEHERE Vs. STATE OF ANDHRA PRADESH
April 7, 2022
ANNE SRI RANGANYAKA PRANAV Vs. STATE OF ANDHRA PRADESH
February 16, 2022
ANNEM DHANAMMA Vs. STATE OF ANDHRA PRADESH
August 4, 2022
AP GENCO, RTPP Vs. Y. DEVANANDAM
July 29, 2022
APPA POGULA RAJESH KUMAR Vs. S.H.O., W.P.S. SAROORNAGAR
December 7, 2022
APPINEDI POTHURAJU Vs. TAHSILDAR
January 7, 2022
ARIGELA VENKATA RAMA RAO Vs. STATE OF A.P.
July 4, 2022
ARIGELA VENKATA RAMARAO Vs. STATE OF A.P.
September 12, 2022
ARIGELA VENKATA VINAY Vs. STATE OF ANDHRA PRADESH
August 8, 2022
ARIKATLA CHINA VENKAIAH CHOWDARY SOCIETY Vs. CHUNDURI HANUNAMTHA RAO
October 21, 2022
ARNIPALLI TEJ KUMAR Vs. STATE OF ANDHRA PRADESH
October 17, 2022
ARUN KUMAR MAHIPAL SINGH Vs. STATE
April 13, 2022
ASHOK MISTRY Vs. STATE OF ANDHRA PRADESH
January 28, 2022
ATCHI RAMANAIAH Vs. M. RAVINDRANATH REDDY
May 6, 2022
ATTAL PLASTICS, HYDERABAD Vs. STATE OF ANDHRA PRADESH
February 2, 2022
ATTULURU RAMAMOORTHY Vs. STATE OF ANDHRA PRADESH
August 5, 2022
AYIRA VAISYAR TELUGU BENI VYSYA SABHA Vs. ASSISTANT COMMISSIONER OF ENDOWMENTS,
January 4, 2022
B MALLIKARJUNA Vs. T.RAMALINGESWARAM
October 11, 2022
B. ASHOK NAIDU Vs. M.HARI NARAYANAN
March 4, 2022
B. RAJESH Vs. BUDITHI RAJSEKHAR, IAS
May 2, 2022
B. SRIDEVI Vs. STATE OF ANDHRA PRADESH
July 14, 2022
B. TIRUPATHI RAO Vs. STATE OF ANDHRA PRADESH
August 3, 2022
B. VENKATA SIVA Vs. STATE OF ANDHRA PRADESH
March 9, 2022
B.K. MANJESH Vs. STATE OF ANDHRA PRADESH
September 27, 2022
B.KHAJANNA Vs. STATE OF ANDHRA PRADESH
July 29, 2022
B.RAMANJANEYULU Vs. M. VENKAMMA
October 14, 2022
B.SANKAR Vs. STATE OF ANDHRA PRADESH
September 16, 2022
B.V. RAMI REDDY Vs. STATE OF ANDHRA PRADESH
March 31, 2022
BABBURI VENGAL RAO Vs. STATE
April 27, 2022
BADUGU PANDURANGA RAO Vs. LEGAL SERVICES AUTHORITY
March 24, 2022
BALLIPOGU SRIRAMULU Vs. STATE OF ANDHRA PRADESH
October 20, 2022
BANDI UMA SEKHAR Vs. UNION OF INDIA
October 10, 2022
BASAVA POORNIMA CHOUDARY Vs. T. GOWTHAMI CHOWDARY
September 13, 2022
BASAVA SRINIVAS Vs. STATE OF A. P.
April 11, 2022
BASAVA VEERA VENKATA NAGENDRA Vs. STATE OF ANDHRA PRADESH
February 10, 2022
BASAVALA RAJ KUMAR Vs. STATE OF A.P.
September 15, 2022
BASAVESWARA AGRO RICE INDUSTRIES Vs. STATE OF ANDHRA PRADESH
May 12, 2022
BATHALA THARAKA RAMAIAH Vs. K. VENKATESWARA REDDY
August 26, 2022
BATHULA HARI Vs. STATE OF ANDHRA PRADESH
June 30, 2022
BATTULA MAHESH BABU Vs. STATE OF ANDHRA PRADESH
April 1, 2022
BATTULA VEMULA NAGAMANI Vs. STATE OF ANDHRA PRADESH
September 16, 2022
BAYANA ATCHUTA RAO Vs. TADIKONDA PAWAN KUMAR
August 17, 2022
BAYANNA Vs. B. PURUSHOTAM REDDY
October 28, 2022
BEERA MARY VICTORIA RANI Vs. STATE OF ANDHRA PRADESH
September 16, 2022
BEGEPALLI SHIFULLA KHAN Vs. STATE OF ANDHRA PRADESH
October 28, 2022
BEJJIPURAM SWAMI NAIDU Vs. STATE OF ANDHRA PRADESH
May 5, 2022
BESTHA RAMANJANEYULU Vs. A.P. TOURISM DEVELOPMENT CORPORATION LIMITED
June 30, 2022
BEULAH PRISCILLA Vs. STATE OF ANDHRA PRADESH
August 8, 2022
BHARAT SANCHAR NIGAM LTD. Vs. TANNERU SUBBA RAO
July 13, 2022
BHARATH SANCHAR NIGAM LTD. Vs. ALLU NOOKARATNAM
September 29, 2022
BHAVANI MAHILA TRUST Vs. STATE OF ANDHRA PRADESH
May 5, 2022
BHIMAVARAPU NAGESWARAMMA Vs. BOMMU SIVAREDDY
January 6, 2022
BHOOMAYANAM MUNI KRISHNA RAVI Vs. STATE OF ANDHRA PRADESH
June 20, 2022
BHUPATHI HOTELS LTD. Vs. MICRO HOTELS PRIVATE LIMITED
September 8, 2022
BHURTHI SURESH Vs. STATE OF ANDHRA PRADESH
December 8, 2022
BIGTREE ENTERTAINMENT PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
July 1, 2022
BIKKA PARVATHI Vs. STATE
February 8, 2022
BOBBADI APPA RAO Vs. ASSISTANT TREASURY OFFICER
January 20, 2022
BODDU VENKATA LAKSHMI Vs. V UMASHANKAR RAO
September 2, 2022
BOEI RAMA DEVI Vs. SUGGU AMMAJI
December 30, 2022
BOGGARAPU NEVEEN KUMAR Vs. B. RAJSEKHAR
April 21, 2022
BOLLEDDULA VENKATA SURYA NARAYANA Vs. BOLLEDDULA HYMAVATHI
June 13, 2022
BOLLINENI RAJAGOPAL NAIDU Vs. STATE OF ANDHRA PRADESH
March 8, 2022
BOLLINI SUBRAMANYAM NAIDU Vs. T. RAMACHANDRA REDDY
March 16, 2022
BONDA MARY Vs. SIMHAGIRI CHITS FUNDS PVT LTD
January 27, 2022
BONTHA RAMCHANDRADU Vs. INSPECTOR OF POLICE, SIRVEL CIRCLE
February 4, 2022
BOORLU MANOHAR SAI KUMAR Vs. STATE OF ANDHRA PRADESH
June 28, 2022
BORA GEETHA REDDY Vs. BORA GURRAMMA
November 16, 2022
BOYA DASTHAGIRAMMA Vs. STATE OF ANDHRA PRADESH
July 22, 2022
BOYA VEERESH Vs. STATE OF ANDHRA PRADESH
June 2, 2022
BUNGA SUMIL DATHU Vs. STATE OF ANDHRA PRADESH
June 15, 2022
BURIDI SRINIVAS Vs. SRIKAKULAM MUNICIPAL CORPORATION
August 29, 2022
BURJABARIKI KRISHNA MURTHY Vs. STATE OF ANDHRA PRADESH
October 27, 2022
BURRE VIGNESWARA RAO Vs. STATE OF ANDHRA PRADESH
September 14, 2022
BYALLA DEVADAS Vs. SIVAPURAM RAMA YOGESWARA RAO
March 16, 2022
C. LINGA REDDY Vs. STATE OF ANDHRA PRADESH
July 1, 2022
C. NAGA VINITHA Vs. STATE OF ANDHRA PRADESH
November 24, 2022
C. NARASIMHULU Vs. STATE OF ANDHRA PRADESH
February 25, 2022
C. RAJESWARI Vs. STATE OF ANDHRA PRADESH
May 19, 2022
C. RAMANA Vs. BANDARU VIJAY LAKSHMI
July 4, 2022
C. SREENIVASA REDDY Vs. STATE OF ANDHRA PRADESH
February 2, 2022
C. SUNIL KUMAR REDDY Vs. STATE OF A. P.
February 17, 2022
C. VENKATARAMI REDDY Vs. STATE OF ANDHRA PRADESH
June 15, 2022
C. YASHODA Vs. U. SUDHEERA
July 1, 2022
C.M. PRASAD Vs. CHANNAVAIJHALA POORA CHANDRA PRASAD
September 12, 2022
C.ROHINI ROY Vs. STATE OF ANDHRA PRADESH
May 26, 2022
C.V. RAMAN INSTITUTE OF TECHNOLOGY AND SCIENCES Vs. STATE OF ANDHRA PRADESH
December 12, 2022
C.V. RAMANI Vs. STATE OF ANDHRA PRADESH
August 26, 2022
C.VASUDEVA RAO Vs. STATE OF A.P.
September 28, 2022
CENTRAL PARK FOOD TRUCKERS WELFARE ASSOCIATION Vs. GREATER VISAKHAPATNAM MUNCIPAL CORPORATION
April 28, 2022
CH. PADMA RAJU Vs. STATE OF A.P.
September 15, 2022
CH. PADMASRI Vs. A.G.V.V.N. SATYANARAYANA
September 16, 2022
CH.K.J.K.PAUL Vs. STATE OF ANDHRA PRADESH
September 19, 2022
CH.S. RAJESWARA RAO Vs. GOVT. OF A.P.
September 14, 2022
CHAGA JAGADEESH VIVEKA Vs. CHAGA SAI ANUSHA
March 11, 2022
CHAITANYA GODAVARI GRAMEENA BANK Vs. K. RAVI KUMARI
March 8, 2022
CHAKALI MANIKANTA Vs. KAMALAPURAM
November 4, 2022
CHALLAGANDLA HANUMANTHA RAO Vs. PERUMALLA VENKATA HANUMANTHA RAO
August 25, 2022
CHANDRIKA AGENCY Vs. STATE OF ANDHRA PRADESH
November 4, 2022
CHATTA CHINNA PILLAMMA Vs. CHATTA PULLAIAH
September 26, 2022
CHAVALI RAVI KUMARI Vs. STATE OF ANDHRA PRADESH
August 2, 2022
CHEEMAPARTHI SALMA Vs. STATE OF ANDHRA PRADESH
August 23, 2022
CHEEPULLA SEETHARAM Vs. TAPAN KUMAR CHOWDHURY
October 12, 2022
CHELLUBOYINA NAGARAJU Vs. MOLLETI RAMUDU ALIAS VIJAYALAKSHMI
April 13, 2022
CHELLUDOYINA VARA SANKARA PRASAD Vs. CHELLUBOYINA ADI LAKSHMI
October 11, 2022
CHENCHALA SUBRAMANYAM Vs. C. REDDAIAH
June 14, 2022
CHENI MADHU BABU Vs. STATE OF ANDHRA PRADESH
June 24, 2022
CHENNA HARINATH Vs. D.C. VENKATA SUBAMMA
June 20, 2022
CHENNUBOINA RAJ KUMAR Vs. STATE OF ANDHRA PRADESH
April 21, 2022
CHENNUR RADHAKRISHNA REDDY COLLEGE OF EDUCATION Vs. STATE OF ANDHRA PRADESH
December 12, 2022
CHERUKURI VENKATESWARA PRASAD Vs. CHELLA SUBBARAIDU
September 19, 2022
CHILAMAKURI SURESH BABU Vs. OWK. SREENIVASULU
July 5, 2022
CHINNAM RAMANJ ANEYULU Vs. STATE-INSPECTOR OF POLICE
October 27, 2022
CHINNAPAREDDY TIRUPATHI REDDY Vs. STATE OF ANDHRA PRADESH
March 16, 2022
CHINTAKAYALA AYYANNAPATRUDU Vs. STATE OF ANDHRA PRADESH
July 1, 2022
CHINTALA RAM BABU Vs. STATE OF ANDHRA PRADESH
January 25, 2022
CHINTHALA ASHOK Vs. STATE OF ANDHRA PRADESH
September 16, 2022
CHINTHALA SISINDRI Vs. STATE OF ANDHRA PRADESH
September 14, 2022
CHIRAMANI KATHYAYANI Vs. STATE OF ANDHRA PRADESH
August 8, 2022
CHIRANJEEVI Vs. STATE OF ANDHRA PRADESH
June 20, 2022
CHITIKINA VEERABABU Vs. STATE OF ANDHRA PRADESH
March 11, 2022
CHITLURU SREELAKHSMI Vs. N. VIJAY KUMAR
October 11, 2022
CHITTALURI DHANALAKSHMI Vs. STATE OF A.P.
September 15, 2022
CHITTI VARALAKSHMI, VISAKHAPATNAM DIST. Vs. M.V. GOVINDARAJULU, VISAKHAPATNAM
May 2, 2022
CHITTIBOYANA PEDDA SUBBAIAH Vs. STATE OF A.P.
October 14, 2022
CHUKKA PEDDA VENKATAIAH Vs. SHASHI BHUSHAN KUMAR
March 28, 2022
CHUKKA SARATH BABU Vs. THE STATE OF ANDHRA PRADESH
February 4, 2022
CHUNDURU KARTHIK Vs. STATE OF ANDHRA PRADESH
May 26, 2022
CHUNDURU VISALAKSHI Vs. CHUNDURU RAJENDRA PRASAD
April 22, 2022
COMMISSIONER, ENDOWMENTS DEPARTMNET Vs. KANDIMALLA SAIRAM
June 20, 2022
CONTROLLING CO-OPERATIVE CENTRAL BANK LTD Vs. ASSISTANT COMMISSINER OF LABOUR
September 16, 2022
CY.PRATAP REDDY Vs. STATE
April 1, 2022
D. ARASU Vs. STATE OF ANDHRA PRADESH
April 1, 2022
D. ASHOK Vs. STATE OF ANDHRA PRADESH
April 22, 2022
D. MALINI Vs. T. DAMODARAM
August 25, 2022
D. MEENA Vs. K. LAKSHMI NARAYANA
August 23, 2022
D. NEHEMIA BABU Vs. STATE OF ANDHRA PRADESH
July 1, 2022
D. SAI RAMAIAH Vs. AVINASH BIO AGRICULTURAL (P) LTD
May 6, 2022
D. SATHAR SAHEB Vs. STATE OF ANDHRA PRADESH
September 8, 2022
D. SHANKARLAL SHARMA Vs. HONRABLE MINING TRIBUNAL/REVISIONAL AUTHORITY
February 4, 2022
D. YEDUKONDALU Vs. GOVT. OF A.P.
August 18, 2022
D.H.BABU Vs. K.APPA RAO
January 4, 2022
D.SIVA SHANKAR REDDY Vs. CBI
January 17, 2022
D.SIVA SHANKAR REDDY Vs. CENTRAL BUREAU OF INVESTIGATION
August 1, 2022
DAAKARAPU VENKATA SUBBA RAO Vs. KUNDA ARUNA
April 6, 2022
DALAPATHI CONSTRUCTION Vs. STATE OF ANDHRA PRADESH
August 5, 2022
DAMARLA REVATHI DEVI Vs. BHATTU SRINIVASA RAO
October 20, 2022
DANDU PAVAN KUMAR Vs. STATE OF ANDHRA PRADESH
November 25, 2022
DANGETI ESWARA RAO Vs. STATE
August 24, 2022
DANVATH BALAJI NAIK Vs. UNION OF INDIA
September 16, 2022
DARA SRINIVASA RAO Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
April 27, 2022
DEGA HOMES Vs. DEGA DAYAKAR REDDY
September 20, 2022
DESAMSETTI SIVA MADHU KALYAN Vs. STATE OF ANDHRA PRADESH
July 4, 2022
DESAMSETTISIVA MADHU KALYAN Vs. STATE
July 26, 2022
DESAVATH MERIBAI Vs. RAMAVATH TIRIBAI
September 13, 2022
DESIGN TECH SYSTEMS PVT.LTD. Vs. STATE OF ANDHRA PRADESH
August 12, 2022
DESIREDDY RAGHAVA REDDY Vs. PASUPULETI JAYAPRADA (DIED)
September 1, 2022
DEVARINTI VENKATRAMANA Vs. P.P., HYD.
June 15, 2022
DINESH @ DINESH Vs. STATE OF ANDHRA PRADESH
April 11, 2022
DINTAKURTHI NAGA KAMALA Vs. B.SRINIVASULU
March 21, 2022
DIRECTOR GENERAL OF POLICE, A.P. Vs. D. RAVI BABU
April 20, 2022
DOMMARAJU VINAY Vs. STATE OF A.P.
March 21, 2022
DOMMETI CHAKRADHAR Vs. STATE OF ANDHRA PRADESH
March 28, 2022
DONTHUKURTHI SRIKANTH SHARMA Vs. STATE OF ANDHRA PRADESH
January 12, 2022
DOVARA RAJASEKHAR Vs. STATE OF ANDHRA PRADESH
June 20, 2022
DR G. SAMBASIVARAO Vs. ANIL KUMAR SINGHAL
January 27, 2022
DR. B. KUMARA SWAMY Vs. N. GURURAJ RAO
April 26, 2022
DR. C. SUNITHA, MD (OBG) Vs. M.RAGHAVENDRA RAO
April 22, 2022
DR. KODURI SIVA RAMA PRASAD RAO Vs. GOVT. ANDHRA PRADESH
July 6, 2022
DUNDI MOHAN RAO Vs. PONNADA GANGADHAR
September 15, 2022
DUNGA SAROJINI Vs. STATE OF ANDHRA PRADESH
November 28, 2022
E. SARITHA Vs. STATE OF ANDHRA PRADESH
August 22, 2022
E.MOHAN RAMI REDDY Vs. STATE OF ANDHRA PRADESH
January 21, 2022
E.V.RAMA RAO Vs. STATE OF ANDHRA PRADESH
August 16, 2022
EASTERN POWER DISTRIBUTION COMPANY Vs. G.SATYANARAYANA
January 5, 2022
EDHELLACHERUVU BALARAMI REDDY Vs. EDHELLACHERUVU MUNASWAMY REDD
April 1, 2022
EEDE JAYALAKSHMI Vs. STATE OF ANDHRA PRADESH
September 22, 2022
EXECUTIVE ENGINEER, BRR VAMSADHARA PROJECT Vs. JOGI RAMULU
April 22, 2022
FED EX EXPRESS TRANSPORTATION AND SUPPLY CHAIN SERVICES INDIA PVT. LTD. Vs. ADDITIONAL COMMISSIONER
August 5, 2022
FISHERMEN COOPERATIVE SOCIETY Vs. STATE OF ANDHRA PRADESH
December 8, 2022
G. APPARAO Vs. GORLE DEMUDAMMA
May 4, 2022
G. CHINNA YOGESWARA REDDY Vs. STATE OF ANDHRA PRADESH
February 21, 2022
G. OKESHWAR REDDY Vs. STATE OF ANDHRA PRADESH
January 17, 2022
G. PRASAD Vs. STATE OF A. P.
January 3, 2022
G. RAJA RAO Vs. CENTRAL WAREHOUSING CORPORATION
June 15, 2022
G. RAMAKRISHNA Vs. UNION OF INDIA
August 22, 2022
G. RAMAKRISHNA Vs. RAILWAY PROTECTION FORCE
August 22, 2022
G. RAMESH BABU Vs. STATE OF A.P.
April 21, 2022
G. RAMESH NAIDU Vs. CHITTEM DATTATREYA REDDY
August 10, 2022
G. RATNA SAGAR Vs. STATE OF ANDHRA PRADESH
September 30, 2022
G. SUBBA NARASAIAH Vs. BADAM UMA MAHESWAR RAO
October 14, 2022
G.APPARAO Vs. PUVVADA VENKANNA(DIED)
April 11, 2022
G.C. CHINNA VENKATA RAMUDU Vs. STATE OF ANDHRA PRADESH
May 12, 2022
G.P. HEMAKOTI REDDY Vs. P.P. HYDRABAD
April 12, 2022
G.S.H. PUSHPA LEELA Vs. STATE OF ANDHRA PRADESH
September 12, 2022
G.V.V. SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
July 22, 2022
G.VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
January 19, 2022
GADDA RAMESH Vs. STATE OF ANDHRA PRADESH
March 21, 2022
GADDE BULLI RAJU Vs. GENERAL MANAGER
December 12, 2022
GADE PHANI RAJU Vs. STATE OF ANDHRA PRADESH
August 8, 2022
GADE VENUGOPAL RAO Vs. STATE OF A.P
June 14, 2022
GADELA SARADA Vs. GEDELA RAJA KUMAR
September 6, 2022
GAJJALA UMASANKAR REDDY Vs. CENTRAL BUREAU OF INVESTIGATION
February 16, 2022
GAMPALA NAGA RAJU Vs. SHAIK NAZEERUNNISA
April 1, 2022
GANDHAM PALLARN RAJU Vs. STATE OF ANDHRA PRADESH
July 21, 2022
GANDIKOTA VINAY Vs. STATE OF ANDHRA PRADESH
January 4, 2022
GANESWARA BARIKA Vs. STATE OF ANDHRA PRADESH
December 8, 2022
GANGARAJU Vs. STATE OF ANDHRA PRADESH
October 7, 2022
GANGAVALLI BADARINADH Vs. GOVERNMENT OF ANDHRA PRADESH
October 11, 2022
GANGAVARAPU GURINDAPALLI NISSI Vs. GANGAVARAPU RAVINDRA BABU
July 28, 2022
GANNI BHASKARA RAO Vs. UNION OF INDIA
April 8, 2022
GANNINA SRINIVAS Vs. SECRETARY TO THE GOV. ENERGY DEPT. A.P.
February 8, 2022
GANTA BALAJI Vs. STATE OF A.P.
October 21, 2022
GARA LAXSHMANA RAO Vs. STATE OF ANDHRA PRADESH
January 17, 2022
GARIMIDI SYAM SUNDAR Vs. STATE OF ANDHAR PRADESH
June 30, 2022
GATA BALARANGAIAH Vs. JAWAHAR REDDY
March 16, 2022
GATHUM CHINA DEMUDU Vs. STATE OF ANDHRA PRADESH
July 25, 2022
GE POWER INDIA LTD. (FORMERLY KNOWN AS ALSTOM INDIA LIMITED) Vs. NAVAYUGA ENGINEERING COMPANY LIMITED
June 24, 2022
GEDALA GANESWARA RAO Vs. STATE OF A.P.
June 14, 2022
GEDDAM BULLAYYA Vs. STATE OF ANDHRA PRADESH
March 23, 2022
GEDELA RAMA RAO Vs. STATE OF ANDHRA PRADESH
July 29, 2022
GHENU KUMBHAR Vs. STATE OF ANDHRA PRADESH
December 8, 2022
GOCHIPATHA KALYANI Vs. STATE OF ANDHRA PRADESH
April 8, 2022
GOGINAPUDI VARALAXMI Vs. GOGINAPUDI VARAJALAMMA
July 19, 2022
GOLLA ANITHAMMA Vs. R.PARVATHI
June 27, 2022
GOLLA SYAMALA Vs. STATE OF A.P.
June 15, 2022
GOLLAPROLU SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH
November 25, 2022
GOPISETTY SRINIVASA RAO Vs. NANDAMUDI SUBASH CHANDRA BOSE
November 11, 2022
GORANTLA RAJESH BABU Vs. STATE OF ANDHRA PRADESH
March 10, 2022
GORLE ATCHUM NAIDU Vs. STATE OF ANDHRA PRADESH
April 27, 2022
GORREPOTHU RAMANAMMA Vs. STATE OF ANDHRA PRADESH
November 18, 2022
GOURU GIRIDHARA RAO Vs. MANGI GANGAYYA
August 12, 2022
GOVADA DURGA PRASAD Vs. STATE OF ANDHRA PRADESH
October 12, 2022
GOWNIVAARI SRINIVASULU Vs. STATE OF ANDHRA PRADESH
September 23, 2022
GUDIKANDULA JAGADISH Vs. STATE OF A. P.
April 21, 2022
GUMMALLA SIVA KUMAR Vs. STATE OF ANDHRA PRADESH
March 9, 2022
GUNDU SIVAJI Vs. STATE OF ANDHRA PRADESH
July 25, 2022
GURIVINDAGUTA JAGAPATHI RAO Vs. JUPALLI NARASIMHA RAO
April 26, 2022
GURRALA MAHAESH Vs. STATE OF A.P.
July 21, 2022
GURRAM NAGANNA Vs. MUNIPATI PRABHAKAR
July 27, 2022
GURRAM SUJATHA Vs. STATE OF ANDHRA PRADESH
December 15, 2022
GURRAM VENKATA PRAKASH Vs. STATE OF ANDHRA PRADESH
September 16, 2022
GUTHULA RAMA KRISHNA Vs. STATE OF ANDHRA PRADESH
January 21, 2022
GUVVALA SATYA TIRUPATHI RAO Vs. STATE OF A.P.
September 15, 2022
H. MALLESWARAMMA Vs. STATE OF ANDHRA PRADESH
February 9, 2022
H.B. SARASWATHI Vs. STATE OF ANDHRA PRADESH
March 17, 2022
HALDI JAMEELA BEGUM Vs. STATE OF ANDHRA PRADESH
January 17, 2022
HARIJANA JAGGALI DEVA RAJU Vs. STATE OF A. P.
January 6, 2022
HARIJANA KATTHI KRISHNA Vs. STATE OF A.P.
February 18, 2022
HINDUSTAN COCA-COLA BEVERAGES PVT LTD. Vs. PATHAN HABIBUN
December 9, 2022
I. JAGANNADHAN Vs. CENTRAL INDUSTRIAL SECURITY FORCE
July 19, 2022
IDEAL COLLEGE OF ARTS AND SCIENCE Vs. MEDICAL EDUCATION SOCIETY, KAKINADA
June 27, 2022
ILLA SRINU Vs. STATE OF ANDHRA PRADESH
March 4, 2022
ILLURI ESWARAIH Vs. STATE OF ANDHRA PRADESH
July 8, 2022
IN RE GOPAL KRISHNA DWIVEDI Vs. IN RE GOPAL KRISHNA DWIVEDI
March 31, 2022
IN RE: JELEKARA CHANDRA SEKHAR Vs. FOR THE APPELLANT : G. RAMESH BABU
June 16, 2022
IRFAN ALI Vs. STATE OF A.P.
July 18, 2022
J. KRISHNA KISHORE Vs. STATE OF ANDHRA PRADESH
July 13, 2022
J. MURALI Vs. STATE OF ANDHRA PRADESH
October 28, 2022
J. VASANTHA Vs. STATE OF ANDHRA PRADESH
June 30, 2022
J. VENKATAMANI Vs. PRINCIPAL SECRETARY - VIGILANCE-IV
April 30, 2022
J. VENKATAMANI Vs. PRL. SECY., VIGILANCE-IV DEPARTMENT, HYDERABAD
April 13, 2022
J.RADHA KRISHNA MURTHY Vs. JANAPATI PARTHASARATHY
December 28, 2022
JADAYAPPA UDAYA KUMAR Vs. STATE OF ANDHRA PRADESH
June 14, 2022
JAGAL KISHORE MANTRY Vs. STATE OF ANDHRA PRADESH
September 12, 2022
JAGARLAMUDI PADMAVATHI Vs. RAVIM RAMANAIAH
April 27, 2022
JALARAO NASINA Vs. STATE OF ANDHRA PRADESH
February 7, 2022
JANUPALA VIJAY KUMAR REDDY Vs. STATE OF A. P.
January 6, 2022
JASTI VENKATAPATHI RAO Vs. STATE OF ANDHRA PRADESH
February 10, 2022
JATOTH ADITYA RATHOD Vs. STATE OF ANDHRA PRADESH
August 12, 2022
JAVVAJI VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
August 26, 2022
JAYALAKSHMI MINING COMPANY Vs. STATE OF ANDHRA PRADESH
April 19, 2022
JAYDEEP MADHUKAR WAKANKAR Vs. STATE OF ANDHRA PRADESH
July 13, 2022
JELAKARA CHANDRA SEKHAR Vs. NIL
June 16, 2022
JETTI KAVITHA Vs. STATE OF ANDHRA PRADESH
December 9, 2022
JETTI MADHUMAI Vs. CHIGURUPATI GIRIJA LAKSHMI
April 6, 2022
JL. GRANITES,GUNTUR Vs. A.V. PATEL, GENERAL MANAGER
June 13, 2022
JOGI VENKATESWARAMMA Vs. STATE OF A. P.
February 11, 2022
JOSEPH SRIHARSH MARY INDRALAJA EDN. SOCIETY Vs. GOVERNMENT OF A. P.
January 31, 2022
JULAKANTI KRANTHI SRI Vs. STATE OF ANDHRA PRADESH
May 5, 2022
K. APPANNA Vs. STATE OF ANDHRA PRADESH
September 14, 2022
K. DURGA BHAVANI Vs. STATE OF ANDHRA PRADESH
June 15, 2022
K. GANGADHAR Vs. STATE OF ANDHRA PRADESH
September 9, 2022
K. GOVINDAMMA Vs. R. VENKAYAMMA
September 14, 2022
K. MANASA Vs. STATE OF ANDHRA PRADESH
April 13, 2022
K. NABI RASOOL Vs. SIVA PRASAD
March 16, 2022
K. NARASIMHA REDDY Vs. PRL. SECRETARY, REVENUE DEPT.
December 30, 2022
K. OBUL REDDY Vs. STATE OF ANDHRA PRADESH
February 24, 2022
K. PADMAVATHI Vs. STATE OF ANDHRA PRADESH
September 13, 2022
K. PEDDANNA Vs. G. GANESH
September 13, 2022
K. PRABHAKAR REDDY Vs. LAKKARAJA MUNIRATHNAM
March 25, 2022
K. RAGHAVA REDDY Vs. STATE OF ANDHRA PRADESH
February 8, 2022
K. RAJA KUMAR Vs. STATE OF ANDHRA PRADESH
March 11, 2022
K. RAVI PRASAD REDDY Vs. G. GIRIDHAR
January 25, 2022
K. SAI NIMILITHA Vs. STATE OF ANDHRA PRADESH
April 25, 2022
K. SAINATHA REDDY Vs. STATE OF A.P.
June 27, 2022
K. SARSWATHAMMA Vs. STATE OF ANDHRA PRADESH
February 8, 2022
K. SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
September 28, 2022
K. SIVA KUMAR Vs. STATE OF ANDHRA PRADESH
April 1, 2022
K. SREELATHA Vs. DIRECTOR OF MEDICAL EDUCATION STATE OF A.P.
September 14, 2022
K. SRIHARI KUMAR Vs. SUPERINTENDENT OF POLICE
July 19, 2022
K. SUDHAMANI Vs. AMRAVATI VELAGAPUDI
September 16, 2022
K. SURYANARAYANA MURTHY Vs. STATE OF ANDHRA PRADESH
August 2, 2022
K. VARADARAJULU Vs. STATE OF A. P.
March 14, 2022
K. VEERA VENKATA RAJESWARI Vs. STATE OF ANDHRA PRADESH
September 30, 2022
K. VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
June 20, 2022
K.NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
January 21, 2022
K.POOJA REDDY Vs. STATE OF ANDHRA PRADESH
May 19, 2022
K.RADHA RAJANI KUMARI Vs. ALAHARI PARDHA SARATHI
April 1, 2022
K.RADHA RAJANI KUMARI Vs. ALAHARI PARDHA SARATHI
March 31, 2022
K.SATYANARAYANA Vs. AGRL.MARKET COMMITTEE
December 28, 2022
K.SUBBA REDDY, KADAPA Vs. STATE OF ANDHRA PRADESH
October 17, 2022
K.V. BHASKAR Vs. STATE OF ANDHRA PRADESH
November 9, 2022
KADA VEERRAJU Vs. STATE OF A.P.
December 27, 2022
KADALI NAGENDRA KUMAR Vs. STATE OF ANDHRA PRADESH
November 11, 2022
KAJULURI SIDDHARDHA SUBBAREDDY Vs. STATE OF ANDHRA PRADESH
September 2, 2022
KALADI PADMA Vs. STATE OF ANDHRA PRADESH
September 16, 2022
KALAPU SURYA VENKATA SATYA NARAYANA Vs. STATE OF ANDHRA PRADESH
August 30, 2022
KALEESUWARI REFINERY AND INDUSTRY PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER
May 26, 2022
KALLE SUNIL KUMAR Vs. STATE OF ANDHRA PRADESH
May 23, 2022
KAMBAMPATI SRINIVASA RAO Vs. STATE OF ANDRA PRADESH
May 4, 2022
KANAJAM DHANA LAKSHMI Vs. PERNI MANIKUMAR
October 28, 2022
KANAPALA SANNI BABU Vs. A.V. PATEL
June 13, 2022
KANCHENAPALLI VIMALA Vs. BANDARU SRINIVASA RAO
August 17, 2022
KANDA SWAMY Vs. STATE OF ANDHRA PRADESH
July 29, 2022
KANDRU SHRIDHAR Vs. GOVT. OF ANDHRA PRADESH
September 1, 2022
KANDULA RAJAMOHAN REDDY Vs. STATE OF ANDHRA PRADESH
November 11, 2022
KANIJAM SRIDHAR Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
July 4, 2022
KANUMURI RAGHU RAMAKRISHNA RAJU Vs. UNION OF INDIA
June 24, 2022
KANUMURI RAGHURAMA KRISHNA RAJU Vs. STATE OF ANDHRA PRADESH
July 2, 2022
KARAMPUDI VIJAY PAL Vs. STATE OF ANDHRA PRADESH
April 13, 2022
KARASANI JYOTHIKA Vs. STATE OF ANDHRA PRADESH
August 11, 2022
KARRA LAKSHMAN Vs. STATE OF ANDHRA PRADESH
March 16, 2022
KARUKOLA SIMHACHALAM Vs. UNION OF INDIA
January 28, 2022
KARUKOLA VASUDEVARAO Vs. KARRI SUSEELAMMA
March 8, 2022
KASANI VENKATESWARAMMA Vs. STATE OF ANDHRA PRADESH
August 24, 2022
KASTURI CHANDRA SEKHAR Vs. M.V. PRASAD
January 6, 2022
KASUKURTHI SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
April 22, 2022
KATEPOGU DANAMAIAH Vs. CHAIRMAN, MANDAL LEGAL SERVICE
July 12, 2022
KATTAMURI YOGANANDA VEERA BHASKAR SUMAN Vs. UNION OF INDIA
November 21, 2022
KATTULA CHINA KRISHNA MURTHY Vs. PINEPE YESUPADAM
October 11, 2022
KATURI RAMBABU Vs. STATE OF ANDHRA PRADESH
April 22, 2022
KAVERI SEED COMPANY LIMITED Vs. STATE OF ANDHRA PRADESH
July 15, 2022
KESABOYINA ANASURYA Vs. STATE OF ANDHRA PRADESH
January 25, 2022
KETHAVATHU VASRAM NAIK Vs. STATE OF ANDHRA PRADESH
June 11, 2022
KETHI REDDY JAGADISHWARA REDDY Vs. STATE OF ANDHRA PRADESH
September 13, 2022
KETHIREDDY GOPALA REDDY Vs. PALURU SIVA PRASAD
September 21, 2022
KHANDAVILLI PAVAN KUMAR Vs. STATE OF ANDHRA PRADESH
June 15, 2022
KIRLAMPUDI SUGAR MILLS LIMITED Vs. RECOVERY OFFICER-II, DRT, DEPARTMENT
April 12, 2022
KODALI VAMSI MOHAN Vs. STATE OF ANDHRA PRADESH
July 28, 2022
KODUMUR SARASWATHI Vs. VALE NAGAMMA
June 22, 2022
KOGANTI KOTESWARA RAO Vs. ANNE SUBBA RAO
November 16, 2022
KOLAKALURI MOHANA Vs. STATE OF ANDHRA PRADESH
January 20, 2022
KOLLI SITA RAMA SWAMY NAIDU Vs. T. PADMA RAO
September 19, 2022
KOLLIPARA ABHILASH Vs. STATE OF ANDHRA PRADESH
August 3, 2022
KOLLURU SUDHAKAR RAO Vs. POLINENI NAGABHUSHANAM
April 19, 2022
KOMARA GANDHI Vs. STATE OF A.P.
May 5, 2022
KOMMALAPATI MADHAVI Vs. BYRAPUNENI VIJAYA LAKSHMI
September 9, 2022
KOMMINENI RAMA KOTAIAH Vs. JETTI SIVA PARVATHI
June 17, 2022
KOMMU BABU Vs. Y.V.SUBBA REDDY
December 13, 2022
KOMMU VIJAY Vs. STATE OF ANDHRA PRADESH
January 5, 2022
KONA NAGENDRA BABU Vs. STATE OF ANDHRA PRADESH
October 7, 2022
KONA RAMA KRISHNA Vs. STATE OF ANDHRA PRADESH
July 5, 2022
KONDAPATURI SUBBAYAMMA Vs. SHAIK JOHN
August 30, 2022
KOPPISETTI SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
September 6, 2022
KOPPOLU RAMA RAO Vs. BABBURI SUJATHA
August 16, 2022
KOPPU KRISHNA Vs. STATE OF ANDHRA PRADESH
October 17, 2022
KORA RAMA SUBBA REDDY Vs. MUSALREDDYJARI NARASIMHA REDDY
January 4, 2022
KORADA SUBRAHMANYAM Vs. STATE OF A.P.
August 11, 2022
KORRA KISHORE Vs. STATE OF ANDHRA PRADESH
March 11, 2022
KORUMILLI VENKATA SRINIVASA RAO Vs. GATTU MURALIDHAR RAO
July 26, 2022
KOTA APPA RAO BROTHERS Vs. STATE OF ANDHRA PRADESH
August 8, 2022
KOTHA SAIKUMARI Vs. BAADITAMENT CHINA APPARAO
August 22, 2022
KOTHALANKA KUMAR Vs. STATE OF ANDHRA PRADESH
March 9, 2022
KOTHAPALLI KRISHNA MOHAN Vs. STATE OF A.P
December 15, 2022
KOVVURI VENKATA RAMAKRISHNA REDDY Vs. TADI SRINVIASA REDDY
September 2, 2022
KUCHIBHOTAL SRIVATSA Vs. STATE OF ANDHRA PRADESH
January 25, 2022
KUCHIBHOTLA SRIVATSA Vs. STATE OF ANDHRA PRADESH
July 5, 2022
KUDA LALIBABU Vs. STATE OF ANDHRA PRADESH
November 11, 2022
KUDUPUDI SRINU Vs. STATE OF ANDHRA PRADESH
August 8, 2022
KUNA VASUDEVA RAO Vs. STATE OF ANDHRA PRADESH
September 7, 2022
KUPPIREDDY ASHOK REDDY Vs. STATE OF ANDHRA PRADESH
January 3, 2022
KURASALA SURESH NAIDU Vs. STATE OF ANDHRA PRADESH
August 5, 2022
KURRA MURALI KRISHNA YADAV Vs. SRI LAKSHMI RAMA CO-OPERATIVE
March 3, 2022
KURRA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
February 1, 2022
KURUBA CHINNA AKKULAPPA Vs. STATE OF A.P.
May 2, 2022
KUSUMA YADAV Vs. Y. YESU BABU
August 29, 2022
L. RAMA SIVA REDDY Vs. GOVERNMENT OF ANDHRA ORADESH
August 4, 2022
L. SARADA Vs. Y.V. ANURADHA
March 29, 2022
L. T. RAMA SEETHAMMA Vs. STATE OF ANDHRA PRADESH
January 24, 2022
L. VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
April 30, 2022
L. VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
April 13, 2022
LAKKA THIRUPATHAIAH Vs. VALLABHENENI SURAJ KUMAR
August 23, 2022
LAKKAPAMULA RANI Vs. MANDA BATASARI
March 23, 2022
LAKSHMI PADMA PRIYA ANJANA DEVI THALLAM Vs. STATE OF ANDHRA PRADESH
April 26, 2022
LAKSHMI RAMAKRISHNA Vs. DUNDI CHINA VENKATA REDDY
March 3, 2022
LALITHANANDA HARANADHA SARAWATHI SWAMY Vs. KATRAGADDA BHARATHI DEVI
November 7, 2022
LANCE NAIK KORRAPATI KISHORE KUMAR Vs. STATE OF ANDHRA PRADESH
March 23, 2022
LEVAKU PEDDA REDDAMMA Vs. GOTTUMUKKALA VENKATA SUBBAMMA
January 4, 2022
LINGAM CHINNA POLAIAH Vs. STATE OF ANDHRA PRADESH
August 30, 2022
LINGAMANENI VENKAT RAO Vs. STATE OF ANDHRA PRADESH
September 14, 2022
LUNAVATH KALYAN Vs. STATE OF TELANGANA
July 20, 2022
M. CHANDRASEKHAR Vs. GOVERNMENT OF ANDHRA PRADESH
June 29, 2022
M. DEENAVIOLET Vs. SAMAGRA SHIKSHA ABHIYAN
April 13, 2022
M. JAYANTHI Vs. ACHARYA N.G. RANGA AGRICULTURAL UNIVERSITY
February 23, 2022
M. KALPANA Vs. STATE OF ANDHRA PRADESH
August 17, 2022
M. NAVEEN BABU Vs. STATE OF ANDHRA PRADESH
March 23, 2022
M. PENCHALA SWAMY Vs. THE STATE OF ANDHRA PRADESH,
January 20, 2022
M. RADHA KRISHNA Vs. STATE OF ANDHRA PRADESH
April 30, 2022
M. RAMADEVI Vs. P GOVINDA SATYANARAYAN
October 10, 2022
M. SHAMEEM Vs. AMBARAPU TEEPU SAHEB
August 29, 2022
M. SHYAMA SUNDAR NAIDU, CHITTOOR DISTRICT Vs. STATE OF A.P.
April 30, 2022
M. SRINIVAS RAO Vs. STATE OF A.P.
August 12, 2022
M. TIRUPATHI RAO Vs. STATE OF ANDHRA PRADESH
July 5, 2022
M. VENKATAPATHI NAIDU Vs. A. P. ENDOWMENTS TRIBUNAL
August 16, 2022
M.C. SARASWATHAMMA Vs. STATE OF ANDHRA PRADESH
March 8, 2022
M.CHANDRASEKHARA CHOWDARY Vs. STATE OF A.P.
September 7, 2022
M.J. RATNA KANTH BABU Vs. GOV. OF ANDHRA PRADESH
September 2, 2022
M.LAKSHMI KIRAN Vs. SATE OF A.P
June 14, 2022
M.MADHU Vs. M/S. BHAVANA ESTATES
January 5, 2022
M.MAREPPPA Vs. NAGABHUSHANAM
April 21, 2022
M.N. MAJEED Vs. STATE OF ANDHRA PRADESH
July 6, 2022
M.N.M.R. COTTON INDUSTRIES Vs. JYOTHI CHIT FUND COMPANY, GUNTUR
May 4, 2022
M.R. LOKESH Vs. STATE OF ANDHRA PRADESH
February 10, 2022
M.R.G REDDY Vs. N. KESAVA REDDY
January 6, 2022
M.SRINIVAS RAO Vs. STATE OF AP.
September 9, 2022
M.V.L. NARAYANARAO Vs. GOVERNMENT OF ANDHRA PRADESH
June 22, 2022
M.VEERA VENKATA SATYANARAYANA CHOWDARY Vs. MOTHUKURI RAJESWARI DEVI
September 9, 2022
M/S THIRUMALA CABS Vs. STATE OF ANDHRA PRADESH
August 8, 2022
M/S. ATC TELECOM INFASTRUCTURE PVT LTD Vs. STATE OF A.P.
June 29, 2022
MAATA RANI Vs. JANGALA ANIL KUMAR
September 30, 2022
MADANAPALLE EX-SERVICE MAN ASSOCIATION Vs. SECY,REVENUE DEPT
September 2, 2022
MADARNANCHI RAMA SWAMY DHARMASATRAM PRIVATE TRUST Vs. STATE OF ANDHRA PRADESH
March 23, 2022
MADHU RAVI KUMAR Vs. STATE OF ANDHRA PRADESH
January 20, 2022
MADHUSREE COMPUTERS SOCIETY Vs. STATE OF ANDHRA PRADESH
August 23, 2022
MADUGU JHON KENNADY RAJKUMAR Vs. STATE OF A.P.
September 7, 2022
MAHATAMA HINDI ACADEMY EDUCATIONAL SOCIETY Vs. STATE OF ANDHRA PRADESH
December 7, 2022
MAHENDRA AGRIGENETICS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
July 20, 2022
MALEPATI SURESH KUMAR Vs. STATE OF ANDHRA PRADESH
September 20, 2022
MALIREDDY VENKATARAMANA Vs. STATE OF ANDHRA PRADESH
January 18, 2022
MALOTH VINOD KUMAR Vs. STATE OF ANDHRA PRADESH
September 13, 2022
MAMIDI ANIL KUMAR REDDY Vs. STATE OF ANDHRA PRADESH
November 23, 2022
MAMIDI OBAIAH Vs. STATE OF ANDHRA PRADESH
January 18, 2022
MAMIDI SURI BABU Vs. STATE OF ANDHRA PRADESH
February 10, 2022
MAMIDIPALLI RAM BABU Vs. STATE OF ANDHRA PRADESH
January 28, 2022
MANDAL EDUCATIONAL OFFICER, V. KOTA MANDAL Vs. L. HARI PRASAD TIRUPATHI
March 9, 2022
MANDAVA RAMESH Vs. BODDU KRANTHI KUMAR VIJAYAWADA
December 1, 2022
MANDAVA RATNA GIRI RAO Vs. MANDAVA SUGUNAVATHI
June 14, 2022
MANGALAGIRI TEXTILE MILLS PVT LTD Vs. STATE BANK OF INDIA
February 18, 2022
MANGALI PUJITHA Vs. M.SURESH BABU
August 30, 2022
MANGALORE MINERALS PVT. LTD. Vs. STATE OF ANDHRA PRADESH
August 25, 2022
MANIKANTA TRADERS Vs. STATE OF ANDHRA PRADESH
December 12, 2022
MANMOHAN PATEL Vs. STATE OF ANDHRA PRADESH
July 6, 2022
MANNEM MOHAN RAO Vs. STATE OF A.P.
April 13, 2022
MARA MANOHAR Vs. STATE OF ANDHRA PRADESH
April 25, 2022
MARGADARSI CHIT FUND LTD Vs. S. SATYANARAYANA
April 27, 2022
MARLA NAGA VIJAYA LAKSHMI Vs. STATE OF ANDHRA PRADESH
August 26, 2022
MARRA RAMBABU Vs. STATE OF ANDHRA PRADESH
July 20, 2022
MARRAPU CHANDRAMOULI Vs. STATE OF ANDHRA PRADESH
October 7, 2022
MARRI GOPI Vs. STATE OF ANDHRA PRADESH
January 19, 2022
MARUPUDI DHANA KOTESWARA RAO Vs. UNION OF INDIA
May 6, 2022
MARUTHI COTTON MILLS PRIVATE LIMITED Vs. CANARA BANK
March 29, 2022
MATAM GANGABHAVANI Vs. STATE OF ANDHRA PRADESH
January 21, 2022
MATAPARTHI CHANDRA SEKHAR Vs. STATE OF ANDHRA PRADESH
August 30, 2022
MATTA BALA VENKATESH Vs. STATE OF ANDHRA PRADESH
August 1, 2022
MATTA SIVANNALAYANA SIVANARAYANA SIVA Vs. STATE OF ANDHRA PRADESH
January 5, 2022
MATTAPARTHI SATYA SAI KISHORE Vs. STATE OF ANDHRA PRADESH
January 12, 2022
MD. SHAIK MOOSA Vs. STATE OF A.P.
January 6, 2022
MEENAKSHI AGRICULTURAL AND COMMERCIAL ENTERPRISES Vs. STATE OF ANDHRA PRADESH
November 1, 2022
MEESALA PAVANI Vs. STATE OF ANDHRA PRADESH
July 1, 2022
MEGAVATH VENKATESH NAIK Vs. STATE OF ANDHRA PRADESH
September 13, 2022
MEKA VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
July 11, 2022
MEKALA DEVADAS Vs. STATE OF ANDHRA PRADESH
October 14, 2022
MEKALA SUBBA RAO Vs. STATE OF ANDHRA PRADESH
October 14, 2022
MELAM BINDU Vs. STATE OF A.P.
September 14, 2022
MERUGUMALA RAVI KUMAR Vs. MERUGU RAMULU
July 27, 2022
MILLIUDHAN SINGH Vs. STATE OF ANDHRA PRADESH
July 4, 2022
MINDALA VENKATESWARLU Vs. SRINIVASA AUTO FINANCIERS & STATE OF A.P.
December 26, 2022
MIRZA ZAREENA BEGUM Vs. SANKA SUBBA RAO
March 4, 2022
MITRA S.P. (P) LTD Vs. DHIREN KUMA
March 22, 2022
MITTAPALLE NARAYANA Vs. STATE OF ANDHRA PRADESH
March 22, 2022
MOBILE AND MOVIE WORLD Vs. GHULAM ABBAS KHURASANI
April 13, 2022
MOGARALA PRASAD Vs. STATE OF ANDHRA PRADESH
December 24, 2022
MOGILI AJAY Vs. STATE OF A.P.
September 9, 2022
MOGILI SUBBARAYUDU Vs. STATE OF ANDHRA PRADESH
January 4, 2022
MOHAMMAD ALISHA Vs. STATE OF A.P.
March 14, 2022
MOHMAD WAJID Vs. STATE OF ANDHRA PRADESH
April 22, 2022
MOKA TATARAO Vs. STATE OF ANDHRA PRADESH
April 12, 2022
MOKKAPATI NIRUPAMA Vs. MOKKAPATI RAMESH
November 7, 2022
MOONLIGHT POULTRY FARM Vs. UNION BANK OF INDIA
August 26, 2022
MORUSUPALLI RAGHAVENDRA RAO Vs. STATE OF ANDHRA PRADESH
June 29, 2022
MOTAMARRI RAMANJANEYULU Vs. STATE OF ANDHRA PRADESH
January 17, 2022
MUCHAGUNTA SUBBARAYUDU Vs. STATE OF A.P.
December 16, 2022
MUDAR SUDHEER Vs. UNION OF INDIA
February 28, 2022
MUDDAMSETTI SIVA PRASAD @ SIVA Vs. STATE OF ANDHRA PRADESH
August 30, 2022
MUKUL CHANDRA AGARWAL Vs. STATE OF A. P.
January 17, 2022
MULLA MABU Vs. M LAKSHMI DEVI
August 26, 2022
MULLA SHAHUDEEN Vs. STATE OF A.P.
July 4, 2022
MUNAGAALA RAMESH Vs. STATE OF ANDHRA PRADESH
August 17, 2022
MUPPALLA SAMBASIVA RAO Vs. VEMULA TIRUPATHI VENKAIAH
August 16, 2022
MUPPAVARAPU ANUSHA Vs. STATE OF ANDHRA PRADESH
June 4, 2022
MUSUNURI SATYANARAYNA Vs. GORIJAVOLU SRINIVASA RAO
June 21, 2022
MUTHUCHUPALLI GANGADHAR Vs. STATE OF ANDHRA PRADESH
September 7, 2022
MYNENI CONSTRUCTIONS AND CONTRACTORS Vs. GOPALA KRISHNA DIWEDI, I.A.S.
April 27, 2022
N, VIJAYA BHASKAR Vs. UNION OF INDIA
December 1, 2022
N. APPA Vs. STATE OF AP
April 1, 2022
N. JHANSI Vs. K. DAMAYANTHI
June 14, 2022
N. M. S. GOUD Vs. PUNAM MALAKONDAIAH
May 6, 2022
N. PRATEEP KUMAR Vs. M. JAGADEESHCHANDRA PRASAD
May 6, 2022
N. PRATEEP KUMAR Vs. M. JAGADEESH CHANDRA PRASAD
February 28, 2022
N. SRINATH REDDY Vs. STATE OF ANDHRA PRADESH
March 28, 2022
N. SUJANA Vs. STATE OF ANDHRA PRADESH
July 29, 2022
N. VENKATA SUBBAIAH Vs. V. VINOD KUMAR
April 8, 2022
N.C.H. PULLA RAO Vs. STATE OF ANDHRA PRADESH
February 8, 2022
N.GOPINATH Vs. STATE OF ANDHRA PRADESH
March 22, 2022
N.V.MOHANA RAO Vs. STATE OF ANDHRA PRADESH
January 31, 2022
NAGANABOINA TEJA Vs. STATE OF ANDHRA PRADESH
April 27, 2022
NAKKA PRASUNA Vs. CICE-CHAIRMAN AND MANAGING DIRECTOR APSRTC
June 28, 2022
NALAM RANGA LAKSHMI Vs. NALAM RANADEEP
December 8, 2022
NALLAMALA GEETHAMMA Vs. M. MOHANACHARI
August 16, 2022
NALLAMILLI VENKATA REDDY Vs. PADALA VENKATA REDDY
August 11, 2022
NALLAMILLI VENKATA REDDY Vs. NALLAMILLI NAGI REDDY
August 11, 2022
NALLI VENKATA CHANDRA MOHANA RAO Vs. VADDI VENKATA RAMANA
November 16, 2022
NALLURI SAI VASAVI Vs. KOLLURI NAGESWARA RAO
September 13, 2022
NALLURI SATYANARAYANA Vs. UNION BANK OF INDIA
April 12, 2022
NAMBURI ANURADHA BATHINA Vs. STATE OF ANDHRA PRADESH
January 3, 2022
NANDURKAR SATISH DOWLATHRAO Vs. STATE
April 13, 2022
NANDYALA PEDDA THIRUPAL REDDY Vs. STATE OF ANDHRA PRADESH
February 23, 2022
NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
July 27, 2022
NARTU RAMBABU Vs. STATE OF A.P.
June 24, 2022
NATIONAL ASSOCIATION OF FISHERMAN Vs. UNION OF INDIA
April 21, 2022
NATIONAL INSURANCE CO LTD Vs. MUTCHARLA SATYAVATHI
July 27, 2022
NATIONAL INSURANCE CO. LTD. Vs. SAMBIREDDY VENKATARAMANA
July 19, 2022
NATIONAL INSURANCE CO. LTD. Vs. JONNALAGADDA NANCHARAMMA
June 21, 2022
NATIONAL INSURANCE CO. LTD. Vs. N.B. SANTHAMMA
September 7, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. JAMPU NAGESWARAMMA
June 30, 2022
NATIONAL INSURANCE COMPANY LTD. Vs. RAMAVATH PAPA
November 7, 2022
NAVEEN KUMAR V. ALLABHANENI Vs. STATE OF ANDHRA PRADESH
January 17, 2022
NAVYAUGA MACHILIPATNAM PORT LTD. Vs. STATE OF ANDHRA PRADESH
August 25, 2022
NCL INDUSTRIES LIMITED Vs. UNION OF INDIA
August 2, 2022
NEERUGATTI PRADEEP Vs. STATE OF ANDHRA PRADESH
September 2, 2022
NELLI APPALRAJU Vs. STATE OF ANDHRA PRADESH
January 20, 2022
NELLORE SUJANAMMA Vs. SADU MALLIKARJUNA RAO
August 22, 2022
NERUSU VAMSI KRISHNA Vs. STATE OF ANDHRA PRADESH
August 8, 2022
NEW INDIA ASSURANCE COMPANY LTD. Vs. M. LAKSHMI RAMATEERTHAM
September 13, 2022
NEW INDIA ASSURANCE COMPANY LTD. Vs. BUDI VIJAYA LAXMI
August 30, 2022
NEXGEN TURNKEY PROJECTS INDIA PVT.,LTD. Vs. STATE OF A.P.
December 30, 2022
NICHENAMETLA VENKATA RAMANA Vs. STATE OF ANDHRA PRADESH
November 18, 2022
NITYANANDA KEBALOGOP Vs. STATE OF ANDHRA PRADESH
June 27, 2022
NUTHALAPATI BRAHMAIAH Vs. STATE OF ANDHRA PRADESH
March 16, 2022
O MADHUSUDHANA Vs. STATE OF AP
July 29, 2022
ORIENTAL INSURANCE CO. LTD. Vs. R. SREENU
September 30, 2022
ORINTAL INSURANCE COMPANY LTD. Vs. PALLA PADMANABHAM
October 11, 2022
ORTHULA SATYA RAO Vs. STATE OF ANDHRA PRADESH
November 4, 2022
P. BHASKARA PEDDI RAJU Vs. K. VENKATA NARASAYAMMA
May 6, 2022
P. CHANDRASEKHARA REDDY Vs. M. NAGESWARA RAO
December 29, 2022
P. DHANANJAYA NAIDU Vs. STATE OF ANDHRA PRADESH
September 19, 2022
P. GOUTHAM REDDY Vs. STATE OF ANDHRA PRADESH
August 10, 2022
P. JOGARAO Vs. DIVISIONAL FOREST OFFICER (LOGGING)
March 16, 2022
P. KARIMULLA Vs. STATE OF ANDHRA PRADESH
June 29, 2022
P. KHADER BASHA Vs. STATE OF ANDHRA PRADESH
August 2, 2022
P. LAXSHMI REDDY Vs. STATE OF ANDHRA PRADESH
October 10, 2022
P. MAHABOOB KHAN Vs. JAMAZ ABDUL GHANI
August 26, 2022
P. NAGA JASMINE Vs. STATE OF ANDHRA PRADESH
July 15, 2022
P. PATTABHI REDDY Vs. STATE OF ANDHRA PRADESH
September 16, 2022
P. PRASANTH KUMAR Vs. STATE OF ANDHRA PRADESH
October 28, 2022
P. RAJA GOPAL Vs. STATE OF A.P.
December 28, 2022
P. RAJESHWARI Vs. STATE OF A.P.
July 14, 2022
P. RAM CHANDRA REDDY Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
August 25, 2022
P. RAMESH Vs. STATE OF A.P.
March 14, 2022
P. SHOBHA RANI Vs. STATE OF ANDHRA PRADESH
July 8, 2022
P. SRINIVASULU Vs. GOVERNEMNT OF ANDHRA PRADESH
July 26, 2022
P. VEERA REDDY Vs. STATE OF ANDHRA PRADESH
November 8, 2022
P. VENKAYAMMA Vs. BHIMAVARAPU BHIMESWARA PRASAD
August 18, 2022
P. YESU DAS Vs. STATE OF ANDHRA PRADESH
July 1, 2022
P.J.KABEER DAS Vs. PANDU RANGA RAO
April 21, 2022
P.M. MITHUN Vs. STATE OF ANDHRA PRADESH
April 30, 2022
P.M.CHENCHU MANTHADI Vs. M.LOKANADHAM REDDY
June 17, 2022
P.MUKUNDA RAO Vs. ELURU TOWN AUTO MOBILE MECHANICAL ASSOCIATION
June 15, 2022
P.NAGA LAKSHMI BORA Vs. STATE OF A.P.
December 28, 2022
P.NAGENDRA PRASAD Vs. STATE OF ANDHRA PRADESH
December 21, 2022
P.NAVEEN KUMAR REDDY Vs. UNION OF INDIA
September 15, 2022
P.V. LAV KUMAR REDDY Vs. STATE OF ANDHRA PRADESH
June 13, 2022
P.V.N. HYMAVATHI Vs. STATE OF ANDHRA PRADESH
September 13, 2022
P.V.V. GANGADHAR Vs. STATE OF ANDHRA PRADESH
April 20, 2022
P.V.V. GANGADHAR Vs. STATE OF ANDHRA PRADESH
March 25, 2022
PACHAVA VENGAM KUMAR Vs. STATE OF ANDHRA PRADESH
December 12, 2022
PADI DHARABABU Vs. STATE OF ANDHRA PRADESH
November 3, 2022
PAGIDALA PARVATHALU Vs. STATE OF ANDHRA PRADESH
July 4, 2022
PAILA REGARAO Vs. PRAGADA RAMA RAO
June 24, 2022
PAKA PADMAVATHI Vs. STATE OF ANDHRA PRADESH
July 13, 2022
PALAKOLANU RAVI CHANDRA REDDY Vs. STATE OF ANDHRA PRADESH
February 10, 2022
PALAPARTHI DURGA @ SINGAM DURGA Vs. PALAPARTHI CHIRANJEEVI
December 13, 2022
PALLA GANGAMMA Vs. STATE OF ANDHRA PRADESH
June 30, 2022
PALLA GOVINDARAO Vs. STATE OF ANDHRA PRADESH
January 20, 2022
PALLA SUBBA RAO Vs. STATE OF A.P.
April 19, 2022
PANANGIPALLI VENKATA CHALAPATHI RAO Vs. BANDARU ATCHUTA SWETHA
July 19, 2022
PANCHAKARLA NAGAMANI Vs. CHODE KANAKA MAHALAKSHMI
February 21, 2022
PANCHIKATLA SATHIBABU Vs. STATE OF ANDHRA PRADESH
March 11, 2022
PANDITI LAKSHMAREDDY Vs. STATE OF A. P.
April 8, 2022
PANDURI MANIKYALA RAO Vs. STATE OF ANDHRA PRADESH
August 25, 2022
PANGI BALU Vs. STATE OF ANDHRA PRADESH
August 8, 2022
PANGI MOHANA RAO Vs. STATION HOUSE OFFICER
January 17, 2022
PAPASANI SUBBA RAO Vs. D. NARESH BABU
July 1, 2022
PAPPU SRINIVAS Vs. STATE OF ANDHRA PRADESH
July 29, 2022
PARTHASARATHY Vs. STATE OF ANDHRA PRADESH
September 16, 2022
PASALA KRISHNA MURTHY Vs. ADAKA KOTAIAH (DIED)
September 15, 2022
PATIBANDLA GOPALA SWAMY Vs. STATE OF ANDHRA PRADESH
August 22, 2022
PATNALA BULLI APPARAO Vs. STATE OF ANDHRA PRADESH
September 27, 2022
PATTA CHANDRA MOHAN REDDY Vs. STATE OF ANDHRA PRADESH
January 27, 2022
PATTAM GOUSHA BI Vs. PATTAN JOHN SHAIDA
May 6, 2022
PATURI VEERA VENKATA NARASIMHA RAO Vs. RAYUDU VENKATA KRISHNA RAO
February 23, 2022
PATURU SUNDARAIAH Vs. SURI RANGANAYAKAMMA
March 4, 2022
PEDAPUDI ALFRED JOHNSON JEYAKARAN JESUDASAN Vs. STATE OF ANDHRA PRADESH
March 21, 2022
PEDDADA ANUSHA Vs. STATE OF ANDHRA PRADESH
August 5, 2022
PEDDIREDLA NOOKARATNAM Vs. STATE OF ANDHRA PRADESH
December 16, 2022
PEDIREDLA SRINU Vs. STATE OF A.P.
July 14, 2022
PELLURI KANAKA DURGA Vs. PAGADALA UDAYA LAXMI
June 22, 2022
PENDYALA VENKATADRI Vs. STATE OF ANDHRA PRADESH
April 27, 2022
PENUGANTI GOWRU NAIDU Vs. STATE OF A.P.
January 5, 2022
PERARAPU SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
April 20, 2022
PERAVALI PREMAKUMARI Vs. STATE OF ANDHRA PRADESH
May 6, 2022
PERIKALA ARUN KUMAR Vs. STATE OF ANDHRA PRADESH
December 2, 2022
PETA CHANDRA SEKHAR Vs. STATE OF A. P.
April 22, 2022
PINAPOTHUSESHAMMA Vs. PINAPOTHUNAMITHASONI
February 2, 2022
PINISETTI SRINIVAS Vs. BOLLA GURUVAIAH
April 19, 2022
PONGURU NARAYANA Vs. STATE OF ANDHRA PRADESH
September 6, 2022
PONNURU SAMBA SIVA RAO Vs. PAMARTHI NEGESWARA RAO
August 30, 2022
POTHIREDDY AMERLINGA REDDY Vs. CHIEF ENGINEER, NTR TGP PROJECT
July 7, 2022
POTHUGUTLA SUSHMITHA SUSHMI Vs. STATE OF ANDHRA PRADESH
September 5, 2022
POTLURI ANJALI Vs. STATE OF ANDHRA PRADESH
January 28, 2022
POTNURU RAMESH Vs. CHINTADA RAJA RAO
June 30, 2022
POTNURU RAMESH Vs. CHINTADA RAJA RAO
June 29, 2022
PRADEEP K.SHARMA Vs. DASARI SEETHA NADU
September 16, 2022
PRANAV AGENCY Vs. STATE OF ANDHRA PRADESH
November 1, 2022
PRATAP CHAGANLAL Vs. VIKRAM JETHALAL JOISHER
January 28, 2022
PRATAP SINGH Vs. STATE OF ANDHRA PRADESH
February 28, 2022
PREMAL PRATAP JOISHER Vs. VIKRAM JETHALAL JOISHER
March 4, 2022
PRIDE CONSTRUCTIONS Vs. DEPUTY ASSISTANT COMMISSIONER STGST
January 27, 2022
PUDICHERI LALITHAMMA PADMAMMA Vs. BALINA CHENCHU RAMAIAH
January 4, 2022
PULI KONDAL RAO Vs. STATE OF ANDHRA PRADESH
October 12, 2022
PULLIVARTHI VENKATA MANIPRASAD Vs. STATE OF ANDHRA PRADESH
October 19, 2022
PUTTI VINOD Vs. STATE OF A. P.
February 1, 2022
R SRI HARSHA Vs. STATE OF ANDHRA PRADESH
August 23, 2022
R. KRISHNAPPA Vs. VICE-CHAIRMAN AND MANAGING DIRECTOR
August 16, 2022
R. SANKARAIAH Vs. STATE OF A.P.
April 19, 2022
R. SUBBA RAO Vs. CHIEF VIGILANCE OFFICER
August 25, 2022
R. SUNDARAM RAMAMOORTHY SUNDARAM Vs. STATE OF ANDHRA PRADESH
June 2, 2022
R.V. KRISHNA RAO Vs. ATTILI HYMAVATHI DEVI
January 31, 2022
R.V.L PRASAD Vs. STATE OF ANDHRA PRADESH
February 7, 2022
RAAVI SRINIVAS CHOWDARY Vs. STATE OF ANDHRA PRADESH
May 30, 2022
RACHAKONDA SIVAKUMAR SIVA Vs. STATE OF ANDHRA PRADESH
August 5, 2022
RAGHAVA ESTATES AND PROPERTIES LTD Vs. STATE OF ANDHRA PRADESH
March 4, 2022
RAGIMANI GANGADHAR Vs. RAGIMANI PADMAVATHI
September 8, 2022
RAJ KUMAR Vs. STATE OF ANDHRA PRADESH
May 29, 2022
RAJADHANI RYTHU PARIRAKSHANA SAMITHI, Vs. STATE OF ANDHRA PRADESH
March 3, 2022
RAJANIKANTH Vs. STATE OF ANDHRA PRADESH
January 17, 2022
RAJU JAT Vs. STATE OF ANDHRA PRADESH
April 8, 2022
RAJULA SAHU Vs. GOPALA KRISHAN DWIVEDI
May 4, 2022
RAMAKURI RAMA KRISHNA Vs. STATE OF ANDHRA PRADESH
April 7, 2022
RAMAYANAM CHINNARANGADU Vs. STATE
September 1, 2022
RAMISETTY SURESH Vs. STATE OF ANDHRA PRADESH
June 9, 2022
RASHTRIYA ISPAT NIGAM LIMITED Vs. UNION OF INDIA
April 26, 2022
RASHTRIYA ISPAT NIGAM LIMITED Vs. BALAJI COKE
January 6, 2022
RASHTRIYA ISPAT NIGAM LTD. Vs. GET POWER LIMITED
August 25, 2022
RATHNA INDANE GAS Vs. STATE OF ANDHRA PRADESH
May 6, 2022
RAVALAKOLLI SAI Vs. STATE OF ANDHRA PRADESH
October 7, 2022
RAVI KUMAR BRICK INDUSTRY Vs. STATE OF ANDHRA PRADESH
March 8, 2022
RAVI RAMESH BABU Vs. STATE OF ANDHRA PRADESH
March 23, 2022
RAVU GURU PRASAD KRISHNA RANGA RAO Vs. R.S.R.K. RANGA RAO COLLEGE COMMITTE
September 8, 2022
RAVULA VENKATA RAMANA RAO Vs. STATE OF ANDHRA PRADESH
December 22, 2022
RAVULA VIJAY KISHORE Vs. STATE OF ANDHRA PRADESH
August 2, 2022
RAVURI VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
February 11, 2022
RAYACHOTI PENCHALAIAH Vs. UNION OF INDIA
July 28, 2022
RAYADU SURYAKANTHAM Vs. TALARI KANTHARAO
April 6, 2022
RAYAPATI VENKATA SIVA RAMA CHAND Vs. STATE OF A.P.
July 26, 2022
REDDY ANAND KUMAR Vs. STATE OF ANDHRA PRADESH
May 12, 2022
RELANGI VENKATESH Vs. STATE OF ANDHRA PRADESH
February 18, 2022
RELIANCE GENERAL INSURANCE CO. LTD. Vs. BHUPATHI SUJATHA, W/O. LATE SIVAIAH
June 16, 2022
RELIANCE GENERAL INSURANCE COMPANY Vs. BORRA GOWRI RATNA KUMARI
July 11, 2022
RELIANCE INDUSTRIES LIMITED, MUMBAI Vs. STATE OF ANDHRA PRADESH
March 30, 2022
RENTALA VIJAYA LAKSHMI Vs. STATE OF ANDHRA PRADESH
September 1, 2022
RK INFRACORP PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF STATE TAX, KADAPAI CIRCLE
September 9, 2022
ROBERT C. DSILVA Vs. TIKKANA CHINA DEMUDU
September 14, 2022
S SUBRAHMANYAM NAIDU Vs. V.RAMACHANDRA NAIDU
July 12, 2022
S. SRIDEVI Vs. STATE OF ANDHRA PRADESH
July 18, 2022
S. SUNDER ABNER Vs. STATE OF ANDHRA PRADESH
April 20, 2022
S. VARALAKSHMI Vs. M. DILLI BAI
August 18, 2022
S. VENKATA RAMANA YADAV Vs. STATE OF ANDHRA PRADESH
July 29, 2022
S.M.S. VALI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT
June 20, 2022
S.MURAGAN Vs. STATE OF ANDHRA PRADESH
March 23, 2022
S.RAJKUMAR Vs. STATE OF ANDHRA PRADESH
October 19, 2022
S.S. RAWAT Vs. PUVVADA VENKATA SIVA PRASAD
July 5, 2022
S.S.PARAMTEJ INFRASTRUCTURE PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
June 2, 2022
S.SUNANDA Vs. STATE OF ANDHRA PRADESH
May 29, 2022
SAGI KOTESWARA RAO Vs. JAI BHAVANI CONSTRUCTIONS
August 1, 2022
SAKE DHANUNJAYA Vs. STATE OF ANDHRA PRADESH
June 28, 2022
SAKE SIVASANKAR Vs. STATE OF ANDHRA PRADESH
June 14, 2022
SALKAPURAM MAHESWARI Vs. STATE OF ANDHRA PRADESH
July 6, 2022
SAMAREDDY LALI BABU Vs. STATE OF ANDHRA PRADESH
October 19, 2022
SAMBASIVA MILK TRANSPORT Vs. STATE OF ANDHRA PRADESH
February 9, 2022
SANAPALA TAVITI NAIDU Vs. VADDI NARENDRA KUMAR
April 28, 2022
SANAPALA UMA PATHI Vs. STATE OF ANDHRA PRADESH
September 23, 2022
SANDRA LOKESH NAIDU Vs. STATE OF ANDHRA PRADESH
October 7, 2022
SANGU RAJASEKHAR REDDY Vs. STATE OF ANDHRA PRADESH
January 21, 2022
SANIKOMMMU VIJAYA BHASKAR REDDY Vs. STATE OF ANDHRA PRADESH
April 6, 2022
SANKA RAMESH Vs. STATE OF ANDHRA PRADESH
April 22, 2022
SANNADI GOPINATH REDDY Vs. STATE OF ANDHRA PRADESH
October 27, 2022
SARAGADA KALIDAS REDDY Vs. MANMOHAN SINGH
January 3, 2022
SARVEPALLI VENKATA RADHA KRISHNA Vs. RUDRAVARAM ANAND SWAROOP
July 1, 2022
SASANAPURI SOMESWARA RAO Vs. SHRIRAM CITY UNION FINANCE LTD
February 9, 2022
SATHI SURYA CHANDRA RAO Vs. STATE OF ANDHRA PRADESH
July 12, 2022
SATHYA VINOD Vs. STATE OF ANDHRA PRADESH
September 2, 2022
SATYA PRASAD RAO Vs. APPELLATE AUTHORITY-CUM-REGISTRAR ADMINISTRATION
September 15, 2022
SAVANAM GIRIDHAR REDDY Vs. SAVANAM PAVANI
January 17, 2022
SAYED MASTAN VALI Vs. STATE OF ANDHRA PRADESH
June 16, 2022
SEELI SRINU Vs. SEELI (GALINKI) SUSEELA
December 9, 2022
SERU SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
September 12, 2022
SEVA SWARNA KUMARI Vs. STATE OF ANDHRA PRADESH
August 18, 2022
SHAHID BABU SHAIK Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION
March 22, 2022
SHAIK ABDUL SALEEM Vs. SHAIK SHAMEEM
December 27, 2022
SHAIK ARIFA Vs. STATE OF ANDHRA PRADESH
September 26, 2022
SHAIK BASHA MOHIDDIN Vs. STATE OF ANDHRA PRADESH
August 26, 2022
SHAIK KHADAR HUSSAIN Vs. STATE OF ANDHRA PRADESH
August 8, 2022
SHAIK MALINA FARZANA Vs. STATE OF ANDHRA PRADESH
January 4, 2022
SHAIK MOHAMMED RAFIQ Vs. STATE OF ANDHRA PRADESH
February 11, 2022
SHAIK NAGOOL JOHNY Vs. STATE OF ANDHRA PRADESH
April 13, 2022
SHAIK NAZEER HUSSAIN Vs. STATE OF ANDHRA PRADESH
March 23, 2022
SHAIK SAJID Vs. SKHAIK BADA HUSSAIN
September 13, 2022
SHAIKH KHASIM Vs. STATE OF A.P.
March 4, 2022
SHAK MASTAN Vs. STATE OF ANDHRA PRADESH
August 1, 2022
SHERASIYA IRFAN ALTABBHAI Vs. STATE OF ANDHRA PRADESH
February 1, 2022
SHIVASARANAPPA Vs. STATE OF ANDHRA PRADESH
January 17, 2022
SIDAGAM SANJEEV Vs. AKULA VENKATA LAKSHMI
July 1, 2022
SIMHADRI RAJU EDUCATIONAL SOCIETY Vs. BRANCH MANAGER
June 16, 2022
SINGANA SUBBA REDDY Vs. PRL.SECY., IRRIGATION DEPT.,
January 18, 2022
SINGIDI RAGHURAM Vs. STATE OF ANDHRA PRADESH
December 22, 2022
SINGIREDDY VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
September 9, 2022
SIREESHA SIMHADRI Vs. STATE OF ANDHRA PRADESH
February 1, 2022
SIRIGIRI OBULESU Vs. DUGGINENI VENKATESDWASRLU
May 4, 2022
SIRIPURAPU RAJU Vs. STATE OF A.P.
August 22, 2022
SIVA SHANKAR MINERALS PVT. LTD. Vs. STATE OF ANDHRA PRADESH
July 13, 2022
SK GOUSE BASHA Vs. STATE OF AP
September 9, 2022
SK. ABDUL RAHIM Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORP.
February 28, 2022
SK. AKTHAR ROSHAN Vs. STATE OF ANDHRA PRADESH
July 6, 2022
SOMA SUDHAKAR Vs. STATE OF ANDHRA PRADESH
July 18, 2022
SPECIAL TAHSILDAR (L.A.), NELLORE Vs. Y. PRAMEELA
June 29, 2022
SREE CONSTRUCTIONS Vs. ASSISTANT COMMISSIONER
March 21, 2022
SREE LAKSHMI SAI SREE FINANCE Vs. STATE OF A.P.
February 4, 2022
SREE RAYALASEEMA SUGAR AND ENERGY PVT. LTD. Vs. MUPPALA USHARANI
October 11, 2022
SRI AHOBILA MUTT PARAMPARA ADHEENA Vs. STATE OF ANDHRA PRADESH
October 13, 2022
SRI CHANDRAMALA ENTERPRISES PVT. Vs. PUNJAB NATIONAL BANK
August 18, 2022
SRI GANESH SAI GRANITES AND MINERALS Vs. COMMISSIONER AND INSPECTOR GENERAL STAMPS
August 25, 2022
SRI MALLIKARJUNA INDUSTRIES Vs. VISHWANATHANM PEDDA KONDAIAH
February 22, 2022
SRI RAJA RAJESWARI AGRO AGENCY Vs. STATE OF ANDHRA PRADESH
November 1, 2022
SRI SAI INVESTIGATION AND SECURITY SERVICES Vs. SECRETARY, MINISTRY OF RAILWAYS
April 19, 2022
SRI SURYA KUMARI AGENCY Vs. STATE OF ANDHRA PRADESH
July 1, 2022
SRUNGAPATI SUSEEL KUMAR Vs. STATE OF ANDHRA PRADESH
August 16, 2022
ST. MARYS GROUP OF INSTITUTIONS GUNTUR Vs. COMMISSIONER OF TECHNICAL EDUCATION
June 13, 2022
STATE Vs. T. STATYANARAYANA RAO
July 4, 2022
STATE BANK OF INDIA Vs. STATE OF ANDHRA PRADESH
July 7, 2022
STATE OF A.P. Vs. THAMMISETTY NARAYNA
December 1, 2022
STATE OF ANDHRA PRADESH Vs. VYSHNO CONSTRUCTIONS
December 2, 2022
STATE OF ANDHRA PRADESH Vs. VENKATA RAO
September 6, 2022
STATE OF ANDHRA PRADESH Vs. RAJADHANI RYTHU PARIRAKSHANA SAMITHI
March 3, 2022
STATE OF ANDHRA PRADESH Vs. T. VARAHALU
August 23, 2022
STATE OF ANDHRA PRADESH Vs. M. CHINNAPAPAMMA
February 16, 2022
STATE OF ANDHRA PRADESH Vs. CH. RAMESH KUMAR
February 23, 2022
STATE OF ANDHRA PRADESH, Vs. PRABHAKAR NAIDU
January 3, 2022
SUBRAMANAYAM Vs. STATE OF AP
July 18, 2022
SUDAGANI CHAYA DEVI MURALA SUDHA CHAYA DEVU Vs. PRL. SECRETARY HOME AFFAIRS
July 4, 2022
SUDHA RESTAURANT AND BAR Vs. COMMISSIONER OF PROHIBITION AND EXCISE
April 1, 2022
SUGALI(BANAVATHI) LAKSHMI THIRUPATHAMA Vs. STATE OF ANDHRA PRADESH
November 10, 2022
SUGAVASI CHAKRADHAR Vs. STATE OF ANDHRA PRADESH
September 5, 2022
SUKUL YASHODA Vs. STATE OF A.P.
August 1, 2022
SUMATHI Vs. T. SREERAMULU
April 27, 2022
SUNKARA GANESWARA RAO Vs. SUNKARA SAROJINI
February 23, 2022
SUNKARA GOPALA KRISHNA Vs. STATE OF ANDHRA PRADESH
May 26, 2022
SUNKARA SATYANARAYANA Vs. MUNAGALA NAGA VENKATA MURALI KRISHNA
August 11, 2022
SUNKARA SITHAMAHALAKSHMI Vs. STATE OF ANDHRA PRADESH
May 6, 2022
SUNSTAR SEED PVT LTD Vs. YERUVA ARLA REDDY
April 19, 2022
SURABATTULA VENKATA RAMARAO RAMLIBU Vs. SURABATTULA SANJEEVA RAO
August 17, 2022
SURE RAMAKRISHNA SAIKUMAR Vs. STATE OF ANDHRA PRADESH
November 18, 2022
SYED BILAL Vs. STATE OF ANDHRA PRADESH
June 28, 2022
SYED SALEEM PASHA Vs. STATE OF A.P.
April 13, 2022
T. CHANDRIKA Vs. STATE OF ANDHRA PRADESH
July 7, 2022
T. DINESH Vs. STATE OF ANDHRA PRADESH
February 10, 2022
T. JYOTHI LAKSHMI Vs. STATE OF ANDHRA PRADESH
January 20, 2022
T. MADHU Vs. SHAMSHER SINGH RAWAT
February 10, 2022
T. MOHAN BABU Vs. S. NOORJAHAN
January 4, 2022
T. NAGAIAH Vs. DEPOT MANAGER, APSRTC
January 6, 2022
T. PARVATHI DEVI Vs. THIPARTHI VENKATA SATISH KUMAR
August 2, 2022
T. RAJA RAO Vs. STATE OF ANDHRA PRADESH
July 26, 2022
T. ROSELEELA Vs. COMMISSIONER, HYD
May 6, 2022
T. SASIKALA Vs. STATE OF ANDHRA PRADESH
March 15, 2022
T. SOBHANADRI Vs. STATE OF ANDHRA PRADESH
April 21, 2022
T. SREENIVASULU REDDY Vs. SRI KRISHNADEVARAYA UNIVERSITY
May 5, 2022
T.C. RAJARATHNAM Vs. STATE OF ANDHRA PRADESH
May 6, 2022
T.MAHABOOB BASHA Vs. DOWLATH BEE
January 18, 2022
T.NAGA SANKARA SUBRAHMANYAM Vs. STATE OF A.P.
March 21, 2022
T.VENKATA RAVAMMA Vs. K. ARNATI LAKSHMAMMA
June 23, 2022
TADAVARTHY KISHORE Vs. STATE OF ANDHRA PRADESH
August 26, 2022
TALLADI POSU BABU Vs. STATE OF ANDHRA PRADESH
August 8, 2022
TALLURI NAGAMANI MARY MANI Vs. TALLURI KRISHNA
July 1, 2022
TAMMA SRILAKSHMI Vs. STATE OF A.P.
March 10, 2022
TANIKONDA PETURU Vs. PUBLIC PROSECUTOR HYDERABAD
January 6, 2022
TARAN SINGH Vs. STATE OF ANDHRA PRADESH
November 3, 2022
TATA INTERNATIONAL LIMITED Vs. STATE OF ANDHRA PRADESH
August 4, 2022
TATA SANKAR Vs. STATE OF ANDHRA PRADESH
January 20, 2022
TATA SUBHASHINI Vs. KANCHARLA SUSHMA
January 5, 2022
TATINENI SRI DEVI Vs. PARISE MAMILLAIAH
August 24, 2022
TEGACHERLA PULLAMMA Vs. M. SUDHAKAR REDDY
August 25, 2022
TETALI NARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
May 19, 2022
THAKUR RAM SINGH Vs. STATE OF ANDHRA PRADESH
January 7, 2022
THALARI AMPAIAH Vs. STATE OF ANDHRA PRADESH
August 22, 2022
THAMMA VENKATA KRISHNA REDDY Vs. STATE OF AP
June 13, 2022
THAMMIREDDI SIVA SANKAR RAO Vs. STATE OF ANDHRA PRADESH
November 7, 2022
THAMMISETTI NARASIMHA RAO Vs. STATE OF A.P.
January 18, 2022
THAMMISETTY NARAYANA @ PEDDA NARAYANA Vs. STATE OF A.P.
December 1, 2022
THANDAVA YOGESH Vs. STATE OF TELANGANA
January 3, 2022
THE STATE OF ANDHRA PRADESH, Vs. MIRIYALA JAGANNADHAM
February 16, 2022
THIMMALA DASARI NAGA MANI Vs. THIMMALA JEEVAN RAO
September 5, 2022
THURPATI PARVATHI DEVI Vs. STATE OF ANDHRA PRADESH
July 28, 2022
TIGIREDDY VENKAT RAO Vs. STATE OF ANDHRA PRADESH
December 30, 2022
TIRUMALA TIRUPATI DEVASTHANAMS Vs. K. VIJAYA
August 2, 2022
TIRUMALASETTI BHASKARA RAO Vs. STATE OF ANDHRA PRADESH
April 26, 2022
TIRUPATHI POLLAI Vs. STATE OF ANDHRA PRADESH
April 30, 2022
TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED Vs. K. SEETHA RAMAIAH
June 15, 2022
TRUE WELL E PIPE INDUSTRIES Vs. STATE OF ANDHRA PRADESH
May 5, 2022
TUBOTI VENKATESWARLU (DIED) Vs. RAYASAM MADHAVA RAO
January 7, 2022
TUMMAPUDI NAGA VENKATA JAGAN MOHAN RAO Vs. STATE BANK OF INDIA
June 28, 2022
TUMMIDI BALA NAGAMANI Vs. STATE OF ANDHRA PRADESH
September 29, 2022
U.SUDHA Vs. DISTRICT COLLECTOR, ANANTAPUR
June 20, 2022
UDATHA NARASMIHA RAO Vs. THOTA GANGADHARA RAO
April 13, 2022
UDATHU SURESH Vs. STATE OF ANDHRA PRADESH
July 15, 2022
UGGINA NAGAMANI Vs. KONA PERSISURANI
April 13, 2022
UGGUMUDI CHANDRA REDDY Vs. PALAGANI KRISHNA REDDY
August 11, 2022
ULAVAPATI KALPANA Vs. STATE OF ANDHRA PRADESH
August 1, 2022
UNGARADA MANGAMMA Vs. ELECTION TRIBUNAL CUM SENIOR CIVIL JUDGE AT SRIKAKULAM
October 28, 2022
UNION OF INDIA Vs. VALLAM MURALI
July 25, 2022
UNION OF INDIA Vs. NAMARLA SATYANARAYANA
April 19, 2022
UNITED INDIA INSURANCE CO. LTD. Vs. SHAIK IBRAHIM
June 30, 2022
UNITED INDIA INSURANCE COMPANY LTD Vs. MAMILLA SUJATHA
September 21, 2022
UNITED INDIA INSURANCE COMPANY LTD. Vs. MARTHA BALA NAGA LAKSHMI
June 24, 2022
URLAPU NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
October 7, 2022
UTTARADI SRIVAISHNAVA MUTT @ MOOLA MUTT Vs. COLLECTOR
April 30, 2022
V-GUARD INDUSTRIES LTD Vs. COMMERCIAL TAX OFFICER
January 4, 2022
V. ANNAPURNA Vs. STATE OF ANDHRA PRADESH
July 22, 2022
V. BHUPATHI REDDY Vs. STATE OF ANDHRA PRADESH
April 1, 2022
V. GOPI KRISHNA REDDY Vs. V. ROSHIAH
April 29, 2022
V. LAKSHMI KUMARI Vs. STATE OF ANDHRA PRADESH
July 22, 2022
V. MANGA Vs. STATE OF ANDHRA PRADHESH
September 16, 2022
V. NARENDRA BABU Vs. STATE OF ANDHRA PRADESH
January 31, 2022
V. NARENDRA BABU Vs. STATE OF A. P.
January 21, 2022
V. VENKATESWARLU Vs. PRINCIPAL SECRETARY, REVENUE DEPARTMENT
March 23, 2022
V.K.S. RADHESA Vs. STATE OF A. P.
April 11, 2022
V.MANJULA Vs. V.JAGADISH
March 8, 2022
VADLA BEEJAN BEE Vs. STATE OF ANDHRA PRADESH
November 21, 2022
VAJARALA SRINIVASULU Vs. STATE OF ANDHRA PRADESH
April 26, 2022
VALLEPU NAGA RAJU Vs. STATE OF ANDHRA PRADESH
August 4, 2022
VALLEPU SREENIVASULU Vs. STATE OF ANDHRA PRADESH
November 21, 2022
VALLURI VENKATA KRISHNAIAH Vs. STATE OF ANDHRA PRADESH
September 14, 2022
VALLURU SURESH Vs. STATE OF ANDHRA PRADESH
January 18, 2022
VANKA SRIVALLI Vs. STATE OF ANDHRA PRADESH
June 9, 2022
VANKENA KRISHNA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
May 4, 2022
VASAVI WEDDING AND EVENT PLANNERS Vs. STATE OF ANDHRA PRADESH
July 14, 2022
VEDANAPARTHI JAYACHANDRA RADDY Vs. STATE OF A.P.
October 10, 2022
VEEKAY OIL PRODUCTS Vs. STATE OF A.P.
August 22, 2022
VEERARAGHAVAPURAM VENKATA KRISHNA REDDY Vs. STATE OF ANDHRA PRADESH
October 7, 2022
VEERESH NAIK Vs. STATE OF A.P.
August 4, 2022
VEERLA DASARADHA RAMAYYA Vs. VEERLA VANKATESWARE RAO
September 19, 2022
VEESAM RAMA KRISHNA Vs. STATE OF ANDHRA PRADESH
September 30, 2022
VELIGANDLA GRAM PANCHAYAT Vs. STATE OF ANDHRA PRADESH
September 14, 2022
VELIVELA NAGENDRAM Vs. STATE OF ANDHRA PRADESH
January 3, 2022
VELLAMPALLI JAGADISH Vs. STATE OF ANDHRA PRADESH
June 2, 2022
VELUGANTI VENKATESH Vs. STATE OF ANDHRA PRADESH
March 11, 2022
VEMULAPALLI KRISHNA MOHAN Vs. YENUGA GOVINDA KUMARI
November 9, 2022
VEMURI SAMBASIVA PRASAD Vs. ALLU SRINIVASA RAO
September 9, 2022
VENKARA SRINU Vs. STATE OF ANDHRA PRADESH
April 13, 2022
VENKATA MURALI RICE MILL Vs. ASSISTANT ACCOUNTS OFFICER
August 2, 2022
VENKATALAKSHMI LORRY AND EARTH MOVERS Vs. STATE OF ANDHRA PRADESH
January 12, 2022
VIKAS VINAYAK KHANVELKAR Vs. STATE OF ANDHRA PRADESH
January 17, 2022
VINTI RAMAKRISHNA Vs. PUBLIC PROSECUTOR HIGH COURT OF HYDERABAD
February 24, 2022
VISHWAKNA ENTERPRISES Vs. SREE RAYALASEEMA HI-STRENGTH HYPO LTD.
December 15, 2022
VOLTAS LIMITED, MUMBAI Vs. UNION OF INDIA
January 25, 2022
VR COMMODITIES PRIVATE LIMITED Vs. NORVIC SHIPPING ASIA PTE. LTD
May 5, 2022
VUTLA BUDDAIAH CHOWDART Vs. STATE OF ANDHRA PRADESH
February 9, 2022
VUYYALA JAYARAMI REDDY Vs. STATE OF ANDHRA PRADESH
October 19, 2022
WALTAIR CLUB, VISAKHAPATNAM Vs. STATE OF ANDHRA PRADESH
March 29, 2022
Y. LILLIBAI Vs. STATE OF ANDHRA PRADESH
July 12, 2022
Y. RAGHU NANDINI Vs. STATE OF ANDHRA PRADESH
August 16, 2022
Y.S. BHARATHI REDDY Vs. STATE OF A.P.
August 10, 2022
YADLAPALLI SUBRAHMANYAM Vs. KANDRU ANANDA KUMAR
June 20, 2022
YALAMARTHI NARASIMHA RAO Vs. DIST. LEGAL SERVICES AUTHORITY
January 6, 2022
YAMPALA PADMA Vs. G. SRI SATYA TRINATHA
October 28, 2022
YANAMALA GURUVAIAH Vs. STATE OF ANDHRA PRADESH
July 7, 2022
YANDURU VENKATA NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
January 21, 2022
YAPARLA PAKKIRA Vs. SANKA PUDURU LAKSHMI REDDY
August 11, 2022
YARRA SRINU Vs. STATE OF ANDHRA PRADESH
August 12, 2022
YARRAMSETTI GANAPATHI RAO GANAPATHI Vs. STATE OF A.P.
September 2, 2022
YELAMANCHILI SATYA KRISHNA Vs. STATE OF ANDHRA PRADESH
April 21, 2022
YELETI SRIDEVI MANIKUMARI Vs. MALIREDDY KRISHNAVENI
July 1, 2022
YELLANTI RENUKA Vs. STATE OF A.P.
March 25, 2022
YELLANTI RENUKA Vs. STATE OF ANDHRA PRADESH
March 24, 2022
YELLETI SRINIVAS Vs. STATE OF A.P.
December 27, 2022
YELLUMAHANTHI MALLESWARA RAO Vs. YELLUMAHANTHI DHANA LAKSHMIU
December 26, 2022
YERRA MADHUBABU Vs. SAM UMA LAKSHMI KANTHAM
June 16, 2022
YERRA NARASIMHA RAO Vs. YERRA KOTESWARE RAO
September 15, 2022
ZAGGLE PREPAID OCEAN SERVICES PVT. LTD Vs. RASHTRIYA ISPAT NIGAM LTD
January 27, 2022
ZAHEER KHAN REHEMAT KAHAN Vs. STATE OF ANDHRA PRADESH
November 4, 2022