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Case Index
Title
Date
ABDUS SAMAD Vs. STATE OF MEGHALAYA
June 20, 2022
ABU MASHUD Vs. STATE OF MEGHALAYA
October 25, 2022
ABUL HOSSAIN Vs. STATE OF MEGHALAYA
November 9, 2022
ADELBERT MARBANIANG Vs. STATE OF MEGHALAYA
August 16, 2022
ADHUNIK MEGHALAYA STEELS PRIVATE LIMITED Vs. UNION OF INDIA
March 3, 2022
AIBOR SOHKHWAI Vs. STATE OF MEGHALAYA
April 19, 2022
AKKI A.SANGMA Vs. STATE OF MEGHALAYA
June 1, 2022
AKTARUZ ZAMAN Vs. STATE OF MEGHALAYA
March 7, 2022
ALAN SOHSHANG Vs. STATE OF MEGHALAYA
May 30, 2022
ALBAD PHAWA Vs. STATE OF MEGHALAYA
July 4, 2022
ALOK KUMAR Vs. STATE OF MEGHALAYA
December 2, 2022
AMLANSTAR SUN Vs. STATE OF MEGHALAYA
May 25, 2022
ANAMIKA DUTTA Vs. STATE OF MEGHALAYA
April 13, 2022
ANDREAS NARLENG Vs. STATE OF MEGHALAYA
April 19, 2022
ANGELA LYNGWA Vs. STATE OF MEGHALAYA
July 13, 2022
ANIL KUMAR Vs. UNION OF INDIA
June 2, 2022
ANIL KUMAR Vs. STATE OF MEGHALAYA
February 9, 2022
ANINDITA BHOWMIK Vs. STATE OF MEGHALAYA
April 4, 2022
ANINDITA BHOWMIK Vs. STATE OF MEGHALAYA
February 25, 2022
ANIRUDHA STEEL (P) LTD. Vs. MEGHALAYA ENERGY CORPORATION LTD.
September 8, 2022
ANJANA WAHLANG Vs. STATE OF MEGHALAYA
September 30, 2022
ANJANA WAHLANG Vs. STATE OF MEGHALAYA
October 13, 2022
ANWAR HUSSAIN SHEIKH Vs. STATE OF MEGHALAYA
August 23, 2022
ANWARUL KADIR Vs. STATE OF MEGHALAYA
August 24, 2022
ARDWIN LYNGDOH Vs. STATE OF MEGHALAYA
August 17, 2022
ARDWIN LYNGDOH Vs. STATE OF MEGHALAYA
November 17, 2022
ARIQUL HOQUE AZAD Vs. STATE OF MEGHALAYA
June 23, 2022
ARJUN DIYA Vs. STATE OF MEGHALAYA
July 20, 2022
ARKI S. MANNER Vs. STATE OF MEGHALAYA
November 16, 2022
ARMISHAL L. MARSHILLONG Vs. STATE OF MEGHALAYA
June 13, 2022
ASMA KHATUN Vs. STATE OF MEGHALAYA
November 10, 2022
ATEN MARAK Vs. STATE OF MEGHALAYA
September 30, 2022
ATEN MARAK Vs. STATE OF MEGHALAYA
October 26, 2022
AYNAL HAQUE Vs. STATE OF MEGHALAYA
March 8, 2022
AYUB KOCH Vs. NATIONAL INSTITUTE OF OPEN SCHOOLING
March 24, 2022
BABUL DUTTA Vs. STATE OF MEGHALAYA
February 22, 2022
BABULAL SHARMA Vs. SANT KUMAR BAJORIA
April 5, 2022
BADARISHA NONGKHAR Vs. STATE OF MEGHALAYA
November 15, 2022
BAIARBOR RAJEE Vs. STATE OF MEGHALAYA
March 21, 2022
BAL BAHADUR CHETTRI Vs. UNION OF INDIA
February 15, 2022
BAL KRISHNA YADAV Vs. UNION OF INDIA
March 9, 2022
BALAKERLANG SYIEM Vs. VILLAGE DORBAR OF MAWPDANG VILLAGE
February 9, 2022
BALKARIN CH. MARAK Vs. STATE OF MEGHALAYA
March 10, 2022
BANISHA TARIANG Vs. DISTRICT COLLECTOR, WEST JAINTIA HILLS DISTRICT
August 12, 2022
BANKYRSHANLANG JANA NONGBET Vs. STATE OF MEGHALAYA
June 24, 2022
BARUA AND COMPANY PVT. LTD. Vs. UNION OF INDIA
September 26, 2022
BENEDIC R. MARAK Vs. STATE OF MEGHALAYA
January 28, 2022
BERNADETH MARWEIN Vs. CYNTHIA KHONGWET
August 18, 2022
BERNADETH S. SANGMA Vs. G.H.A.D.C.
June 28, 2022
BERONIKA SYIEMLIEH Vs. STATE OF MEGHALAYA
April 1, 2022
BHAGADATTA BORO Vs. STATE OF MEGHALAYA
September 27, 2022
BHASKAR BORAH Vs. STATE OF MEGHALAYA
October 21, 2022
BHASKAR BORAH Vs. STATE OF MEGHALAYA
November 15, 2022
BHASKAR JYOTI GOSWAMI Vs. PRESIDENT/MANAGING DIRECTOR FORD INDIA PVT. LTD.
May 20, 2022
BIDUL GOSWAMI Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED
July 29, 2022
BIJAY SINGH Vs. STATE OF MEGHALAYA
November 9, 2022
BIKONIA SUTNGA Vs. WOODLAND KHONGTHIEM
October 10, 2022
BINA ROY SANGMA Vs. ATUL CH. MARAK
March 30, 2022
BINOY CHETTRI Vs. UNION OF INDIA
August 30, 2022
BIRDA RAPSANG Vs. ARKY MARBANIANG
October 31, 2022
BIRESH BARMAN Vs. STATE OF MEGHALAYA
February 18, 2022
BISHNU CHETTRI Vs. STATE OF MEGHALAYA
April 18, 2022
BISTIMORIAL NONGSIEJ Vs. STATE OF MEGHALAYA
November 10, 2022
BLOOMINGSTAR J. DIENGDOH Vs. STATE OF MEGHALAYA
October 28, 2022
BRAMANSING SHANGDHIAR Vs. STATE OF MEGHALAYA
April 5, 2022
BREMINGSTAR MYLLIEM Vs. STATE OF MEGHALAYA
August 23, 2022
BSC-C AND C JV Vs. CHIEF ENGINEER, PWD, NATIONAL HIGHWAYS
April 27, 2022
BSC-C AND CJV Vs. CHIEF ENGINEER (PWD)
February 11, 2022
CARLOS D. SANGMA Vs. ARWANPHAI WANSHNONG
March 29, 2022
CATHARINE EVA MYRTHONG Vs. UNION OF INDIA
August 17, 2022
CHAMBER STRONG SANCKLEY Vs. STATE OF MEGHALAYA
May 27, 2022
CHANDAN SAIKIA Vs. STATE OF MEGHALAYA
August 3, 2022
CHARMING RUPON Vs. STATE OF MEGHALAYA
March 29, 2022
CHEERFULSON SNAITANG Vs. STATE OF MEGHALAYA
March 14, 2022
CHIBOR SHULLAI Vs. UNION OF INDIA
October 28, 2022
CHIEF ENGINEER (PWD) (NATIONAL HIGHWAYS) GOVERNMENT OF MEGHALAYA Vs. BSC - C&C JV
May 9, 2022
CHONGME CH. MARAK Vs. STATE OF MEGHALAYA
March 17, 2022
CHRISTOPHER SWER Vs. STATE OF MEGHALAYA
November 15, 2022
CIPHER GAVENDRA KUMAR Vs. UNION OF INDIA
April 22, 2022
COLIN KHARKONGOR Vs. LOVING KHARKONGOR
June 15, 2022
COMMISSIONER OF GOODS AND SERVICES TAX Vs. AMRIT CEMENT LIMITED
May 19, 2022
DANIEL SYIEMIONG Vs. STATE OF MEGHALAYA
February 8, 2022
DANME N. SANGMA Vs. PINTHU N. MARAK
August 16, 2022
DANNY JYRWA Vs. STATE OF MEGHALAYA
March 21, 2022
DAPHISHISHA SHULLAI Vs. SHILLONG CLUB LTD.
September 15, 2022
DARITIMAI LYNGDOH Vs. STATE OF MEGHALAYA
May 27, 2022
DARIUS MARWEIN Vs. STATE OF MEGHALAYA
June 30, 2022
DEEP KALITA Vs. STATE OF MEGHALAYA
February 25, 2022
DEEPUL SANGMA Vs. SUPERINTENDENT OF POLICE
July 18, 2022
DEHILA D. SANGMA Vs. STATE OF MEGHALAYA
September 2, 2022
DELICAN SHADAP Vs. DAL NONGTRI
March 3, 2022
DEMANSING KYNTER Vs. STATE OF MEGHALAYA
June 1, 2022
DHARANI GEOTECH ENGINEERS Vs. STATE OF MEGHALAYA
November 15, 2022
DHARANI GEOTECH ENGINEERS Vs. STATE OF MEGHALAYA
December 15, 2022
DHIRENDRA SINGH JADON Vs. UNION OF INDIA
July 22, 2022
DILIP SINGHANIA Vs. ANIL KUMAR SINGHANIA
July 11, 2022
DIMCHUINGAM RUANGMEI Vs. NATIONAL INVESTIGATION AGENCY
September 29, 2022
DINESH NIANG Vs. STATE OF MEGHALAYA
June 7, 2022
DINESH SAIGAL Vs. ASHOK DAS
November 24, 2022
DIPANKAR CHAKRABORTY Vs. UNION OF INDIA
May 9, 2022
DIRECTORATE OF REVENUE INTELLIGENCE Vs. AJAY BABU MANDA
February 17, 2022
DOKEN RABHA Vs. TAPON RABHA
August 26, 2022
DOMINIC MYRTHONG Vs. STATE OF MEGHALAYA
April 21, 2022
DONBOKLANG RYNTATHIANG Vs. STATE OF MEGHALAYA
May 10, 2022
DONBOKSTAR SYNGKLI Vs. STATE OF MEGHALAYA
March 3, 2022
DONLANG NONGSTENG Vs. STATE OF MEGHALAYA
June 9, 2022
DONUSH SIANGSHAI Vs. AMOS DKHAR
June 6, 2022
DORBAR SHNONG LAPANGAP Vs. DORBAR SHNONG LUMLAKHIAT
September 20, 2022
DROLISHON WAHLANG Vs. STATE OF MEGHALAYA
March 15, 2022
DROSHING LYNGDOH Vs. SHILLONG CANTONMENT BOARD
March 16, 2022
EANUS ALI Vs. STATE OF MEGHALAYA
February 18, 2022
ELDON KHONGMAWLOH Vs. STATE OF MEGHALAYA
March 23, 2022
EMILASHA LALOO Vs. NISHAN SKHEM BLAH
April 5, 2022
ETARSON A. SANGMA Vs. G.H.A.D.C
May 11, 2022
EX-NO 113643 HAV/GD MILAP CHAND Vs. UNION OF INDIA
October 26, 2022
FEDERATION OF NEEPCO EMPLOYEES Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED
July 1, 2022
FLAMINGSTAR WAHLANG Vs. STATE OF MEGHALAYA
March 21, 2022
FOURNESS DHAR Vs. CORSICA SHABONG
December 16, 2022
FRESHMI D. MOMIN Vs. SWELLISH M. SANGMA
December 1, 2022
GABRIEL KHARSHANDI Vs. STATE OF MEGHALAYA
May 24, 2022
GANASINDHU NANDY Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED
April 8, 2022
GAU GYAN FOUNDATION Vs. UNION OF INDIA
May 20, 2022
GEORGE KAZI Vs. STATE OF MEGHALAYA
May 23, 2022
GEORGE KAZI Vs. STATE OF MEGHALAYA
May 4, 2022
GOLAM HASHAN Vs. STATE OF MEGHALAYA
April 27, 2022
GORDON KYNSAI NONGKYNRIH Vs. UNION OF INDIA
December 1, 2022
GREEN VALLIEY INDUSTRIES LTD. Vs. UNION OF INDIA
October 19, 2022
GUDHULI SOHPDANG Vs. STATE OF MEGHALAYA
September 6, 2022
H.R. SHYLLA Vs. STATE OF MEGHALAYA
April 25, 2022
HAVILDAR Vs. UNION OF INDIA
April 26, 2022
HDFC BANK LTD. Vs. BAKLAI SIEJ
May 13, 2022
HDFC ERGO GENERAL INSURANCE CO. LTD Vs. RITI PDE
February 17, 2022
HERMAN BREAK LYNGDOH Vs. STATE OF MEGHALAYA
March 9, 2022
HERMAN RANI Vs. STATE OF MEGHALAYA
October 12, 2022
HERON ROY MANNER Vs. STATE OF MEGHALAYA
July 11, 2022
HESILLA D. SHIRA Vs. CHEBIT CH. MOMIN
September 28, 2022
HIGHGROWTH COMMODITIES TRADE PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
May 4, 2022
HINDU SHAMSHAN BHOOMI COMMITTEE Vs. STATE OF MEGHALAYA
November 29, 2022
HIRALAL REANG Vs. UNION OF INDIA
March 31, 2022
HUNDAKA SHADAP Vs. DISTRICT COLLECTOR, WEST JAINTIA HILLS DISTRICT
August 12, 2022
HUNMON RANGAD Vs. SURINDRA KUMAR
July 13, 2022
HUSSAIN TAPADAR Vs. STATE OF MEGHALAYA
July 26, 2022
IALAMPHRANG KHARSYIEMLIEH Vs. STATE OF MEGHALAYA
November 17, 2022
IN RE SUO MOTU CUSTODIAL VIOLENCE & OTHER MATTERS RELATING TO PRISON CONDITIONS Vs. STATE OF MEGHALAYA
May 2, 2022
IN RE SUO MOTU CUSTODIAL VIOLENCE AND OTHER MATTERS RELATING TO PRISON CONDITIONS Vs. STATE OF MEGHALAYA
May 31, 2022
IOHLANG SUTNGA Vs. DISTRICT COLLECTOR, WEST JAINTIA HILLS DISTRICT
August 12, 2022
JAGUAR OVERSEAS LIMITED Vs. UNION OF INDIA
April 18, 2022
JALESH KUMAR Vs. UNION OF INDIA
April 25, 2022
JALSRANG S. SANGMA Vs. STATE OF MEGHALAYA
September 8, 2022
JAPPLIN R. MARAK Vs. STATE OF MEGHALAYA
June 9, 2022
JASMINE BONNY AGITOK SANGMA Vs. UNION OF INDIA
May 20, 2022
JAVED AKHTAR Vs. STATE OF MEGHALAYA
February 25, 2022
JEFFREDY LANGBANG Vs. STATE OF MEGHALAYA
July 13, 2022
JEFFREY DIENGDOH Vs. STATE OF MEGHALAYA
August 30, 2022
JOLSING RANI Vs. STATE OF MEGHALAYA
October 14, 2022
JOYOUS DURA Vs. STATE OF MEGHALAYA
November 14, 2022
JUBARAJ BORO Vs. STATE OF MEGHALAYA
October 31, 2022
JUD CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX AND CENTRAL EXCISE
May 4, 2022
JUD CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX AND CENTRAL EXCISE
March 23, 2022
K.P. MOHANTA Vs. STATE OF MEGHALAYA
March 30, 2022
KAJI MANIK MIAH Vs. STATE OF MEGHALAYA
March 9, 2022
KAMARAJ JK Vs. UNION OF INDIA
August 30, 2022
KARINKALLAYI UNNIKRISHNAN Vs. AMRIT CEMENT LIMITED
July 12, 2022
KARLUS KANAI Vs. STATE OF MEGHALAYA
June 30, 2022
KAZI SUJAUDDAULA Vs. SECRETARY MAHENDRAGANJ COOPERATIVE SOCIETY
July 22, 2022
KERLANG KSOO Vs. STATE OF MEGHALAYA
February 18, 2022
KHARILIAN SOHPHOH Vs. STATE OF MEGHALAYA
January 20, 2022
KHROO RYMBAI Vs. STATE OF MEGHALAYA
May 12, 2022
KHROO RYMBAI Vs. STATE OF MEGHALAYA
April 27, 2022
KIMFA S. MARBANIANG Vs. STATE OF MEGHALAYA
February 11, 2022
KIMLAND THYRNIANG Vs. STATE OF MEGHALAYA
March 1, 2022
KINTI CH. SANGMA Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL
December 2, 2022
KISHAN GUPTA Vs. STATE OF MEGHALAYA
September 30, 2022
KISHAN GUPTA Vs. STATE OF MEGHALAYA
October 19, 2022
KITBORLANG PARIONG Vs. STATE OF MEGHALAYA
September 14, 2022
KNESLIDY IAWPHNIAW Vs. STATE OF MEGHALAYA
July 19, 2022
KREKBORLANG SAWKMIE Vs. STATE OF MEGHALAYA
May 12, 2022
KRISHAN KUMAR GOENKA Vs. STATE OF MEGHALAYA
August 16, 2022
KULDEEP SINGH Vs. STATE OF MEGHALAYA
October 12, 2022
KWANTAR KHONGSIT Vs. STATE OF MEGHALAYA
August 10, 2022
KYNJAIMON AMSE Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
September 29, 2022
KYRSHAN SUMER Vs. STATE OF MEGHALAYA
September 15, 2022
L.K. GRACY Vs. STATE OF MEGHALAYA
September 30, 2022
LALCHHUANAWMI TOCHHAWNG Vs. BALBINA MARY TANGLIEH
March 14, 2022
LAPYNHUN KHARKONGOR Vs. STATE OF MEGHALAYA
November 3, 2022
LAWYERSON WAR Vs. STATE OF MEGHALAYA
November 24, 2022
LENINGRADE MARAK Vs. STATE OF MEGHALAYA
September 14, 2022
LEWINGSTONE D. SANGMA Vs. STATE OF MEGHALAYA
June 15, 2022
LONG POHSHNA Vs. STATE OF MEGHALAYA
July 4, 2022
LOVINGSTAR LYNGDOH LYNGKHOI Vs. K.H.A.D.C
March 1, 2022
LURSHAI LYNGDOH MAWLONG Vs. STATE OF MEGHALAYA
May 30, 2022
LURSHAPHRANG SHONGWAN Vs. UNION OF INDIA
February 21, 2022
M.M. SANGMA Vs. STATE OF MEGHALAYA
September 8, 2022
MAHABIR PRASAD AGARWALA Vs. STATE OF MEGHALAYA
August 10, 2022
MAHALOM HOQUE Vs. STATE OF MEGHALAYA
October 19, 2022
MALA BHATTACHARJEE Vs. INDUSIND BANK LIMITED
November 21, 2022
MANCHWAMIKI THUBRU Vs. STATE OF MEGHALAYA
November 16, 2022
MANIK DHAR Vs. INDIAN OVERSEAS BANK
July 28, 2022
MANIK SUNAR Vs. STATE OF MEGHALAYA
October 14, 2022
MANJUSREE DUTTA Vs. SUJATA DEB ROY
February 28, 2022
MARAMI HAJONG Vs. G.H.A.D.C.
March 2, 2022
MARBANIANG PROJECTS PVT. LTD. Vs. MEGHALAYA POWER DISTRIBUTION CORPORATION LTD.
August 8, 2022
MAYA CONSTRUCTION Vs. UNION OF INDIA
May 2, 2022
MD. AZAHARUDDIN AHMED Vs. STATE OF MEGHALAYA
September 7, 2022
MD. SULAIMAN Vs. STATE OF MEGHALAYA
June 17, 2022
MD. SULAIMAN Vs. STATE OF MEGHALAYA
July 20, 2022
MEERA R. MARAK Vs. ROBERT MARBANIANG
April 27, 2022
MEGHA TECHNICAL AND ENGINEERS PVT. LTD Vs. STATE OF MEGHALAYA
February 9, 2022
MEGHALAYA & GREATER SHILLONG PROGRESSIVE HAWKERS & STREET VENDORS ASSOCIATION Vs. STATE OF MEGHALAYA
August 24, 2022
MEGHALAYA CAST AND ALLOYS PVT. LTD. Vs. CENTRAL GOODS AND SERVICE TAX AND CENTRAL EXCISE
April 12, 2022
MEGHALAYA CEMENTS LTD. Vs. UNION OF INDIA
October 26, 2022
MEGHALAYA MINE OWNERS AND EXPORTERS ASSOCIATION Vs. STATE OF MEGHALAYA
July 6, 2022
MEGHALAYA MINERAL DEVELOPMENT CORPORATION LTD. Vs. CALM SPIRITS FARM AND RESORT PVT. LTD
October 13, 2022
MEGHALAYA POWER DISTRIBUTION CORPORATION LIMITED Vs. JUD CEMENTS LIMITED
October 20, 2022
MEGHALAYA POWER DISTRIBUTION CORPORATION LTD. Vs. PAWAN CASTING (MEGHALAYA) PVT. LTD.
September 5, 2022
MEGHALAYA POWER DISTRIBUTION CORPORATION LTD. Vs. MARBANIANG PROJECT PVT. LTD.
February 21, 2022
MEGHALAYA TREASURY ACCOUNTS SERVICES ASSOCIATION Vs. STATE OF MEGHALAYA
April 21, 2022
MEHUN LAMURONG Vs. STATE OF MEGHALAYA
August 10, 2022
MENTILLA B. MARAK Vs. G.H.A.D.C.
May 17, 2022
MERA KHONGSDAM Vs. STATE OF MEGHALAYA
July 21, 2022
MERIS TANG Vs. STATE OF MEGHALAYA
September 8, 2022
MISS BISAKHA GEONKA Vs. NORTH EASTERN INDIRA GANDHI REGIONAL INSTITUTE OF HEALTH & MEDICAL SCIENCES
March 15, 2022
MITTIU G. MOMIN Vs. STATE OF MEGHALAYA
November 22, 2022
MOFIQUL ISLAM Vs. STATE OF MEGHALAYA
March 8, 2022
MOHAMMAD SAIMULLAH Vs. STATE OF MEGHALAYA
May 26, 2022
MOHAMMED AFFAN FAROOQUI Vs. UNION OF INDIA
August 2, 2022
MOHAN LAL GOSWAMI Vs. UNION OF INDIA
August 12, 2022
MOON ALI Vs. STATE OF MEGHALAYA
October 18, 2022
MORNINGSTAR NONGSIEJ Vs. STATE OF MEGHALAYA
March 30, 2022
MOTHILLA M. SANGMA Vs. STATE OF MEGHALAYA
May 24, 2022
MOTILAN SOHSHANG Vs. STATE OF MEGHALAYA
November 9, 2022
MOUSHOMIARA BEGUM Vs. STATE OF MEGHALAYA
September 8, 2022
MOUSHOMIARA BEGUM Vs. STATE OF MEGHALAYA
October 20, 2022
MRITUNJAY YADAV Vs. UNION OF INDIA
April 8, 2022
MULTISHA KHARLOR Vs. STATE OF MEGHALAYA
June 13, 2022
MUNNA Vs. UNION OF INDIA
July 11, 2022
NASIR KHAN (MD.) Vs. STATE OF MEGHALAYA
May 20, 2022
ND AR-272A SHRI. GANESH KUMAR Vs. UNION OF INDIA
July 7, 2022
NES ROY SING KHARMUTI Vs. KHASI AUTONOMOUS DISTRICT COUNCIL
April 7, 2022
NIDAHUN SHADAP Vs. EMILIANDA NIKHLA
August 23, 2022
NINALISH R. MARAK Vs. STATE OF MEGHALAYA
May 13, 2022
NIRMALENDU PAUL Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
February 7, 2022
NIRMALYA BHATTACHARJEE Vs. STATE OF MEGHALAYA
July 26, 2022
NOBONITA RAJBHAR Vs. STATE OF MEGHALAYA
February 22, 2022
NONICKHA D. MOMIN Vs. STATE OF MEGHALAYA
August 5, 2022
NORTH EASTERN ELECTRIC POWER CORP. LTD Vs. PORESH KUMAR NATH
June 8, 2022
NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED Vs. NORTH EASTERN ELECTRIC POWER CORPORATION
September 20, 2022
NORTH EASTERN ELECTRIC POWER CORPORATION LTD Vs. BIDUL GOSWAMI
November 1, 2022
NORTH EASTERN ELECTRIC POWER CORPORATION LTD. (NEEPCO) Vs. PATEL-UNITY JOINT VENTURE
March 22, 2022
NORTH EASTERN ELECTRIC POWER CORPORATION LTD. (NEEPCO) WORKERS UNION Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD.
December 1, 2022
NORTH EASTERN INDIRA GANDHI REGIONAL INSTITUTION OF HEALTH AND MEDICAL SCIENCES Vs. BISAKHA GOENKA
March 25, 2022
NOZRUL ISLAM Vs. STATE OF MEGHALAYA
February 14, 2022
OLIUS MAWIONG Vs. STATE OF MEGHALAYA
July 19, 2022
PANKAJ KUMAR BHARADWAJ Vs. STATE OF MEGHALAYA
June 2, 2022
PARBATI THAPA Vs. UNION OF INDIA
September 19, 2022
PAWAN CASTINGS (MEGHALAYA) PRIVATE LIMITED Vs. MEGHALAYA ENERGY CORPORATION LTD.
July 1, 2022
PAWAN RAI Vs. UNION OF INDIA
September 29, 2022
PERNILLA B. SANGMA Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL
September 2, 2022
PES INSTALLATION PVT. LTD. Vs. BENSON MEDICAL EQUIPMENT PVT. LTD.
February 25, 2022
PHILAMON NONGBET Vs. UNION OF INDIA
March 30, 2022
PHIYOLA MYRTHONG Vs. STATE OF MEGHALAYA
May 12, 2022
PHLANSTAR KHARSOHNOH Vs. STATE OF MEGHALAYA
September 12, 2022
PHLORIDA KHARSHIING Vs. STATE OF MEGHALAYA
April 26, 2022
PINAKI DAS Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD.
December 1, 2022
PIONEER CARBIDE PVT. LTD Vs. UNION OF INDIA
May 26, 2022
PIONEER CARBIDE PVT. LTD Vs. UNION OF INDIA
April 5, 2022
PLISDORA JANA Vs. STATE OF MEGHALAYA
July 28, 2022
PORESH KUMAR NATH Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED
May 12, 2022
PRADIP KUMAR HAJONG Vs. UNION OF INDIA
November 2, 2022
PROSTEROY LYNGKHOI Vs. STATE OF MEGHALAYA
April 26, 2022
PYNIARLANG KURKALANG Vs. STATE OF MEGHALAYA
August 2, 2022
PYNSKHEM NONGBRI Vs. STATE OF MEGHALAYA
August 31, 2022
PYNSKHEM NONGBRI Vs. STATE OF MEGHALAYA
November 24, 2022
PYNSKHEMLANG NONGRANG Vs. DIRECTORATE OF SOIL & WATER CONSERVATION
June 10, 2022
PYNSKHEMLANG NONGRANG Vs. DIRECTORATE OF SOIL AND WATER CONSERVATION
September 8, 2022
PYNWANBOR KHARBANI Vs. STATE OF MEGHALAYA
June 21, 2022
RAID LABAN DORBAR Vs. DORBAR SHNONG OF LAWSOHTUN
May 4, 2022
RAJEEV CHETTRI Vs. STATE OF MEGHALAYA
August 12, 2022
RAJESH BIR Vs. STATE OF MEGHALAYA
September 16, 2022
RAMONA MASSAR Vs. UNION OF INDIA
October 12, 2022
RAMU CHETTRI Vs. STATE OF MEGHALAYA
August 1, 2022
RANODHIR HAJONG Vs. STATE OF MEGHALAYA
October 31, 2022
RESPECTFULL NONGTNGER Vs. STATE OF MEGHALAYA
August 25, 2022
REZA-UL-KARIM Vs. STATE OF MEGHALAYA
October 12, 2022
RI-BHOI DISTRICT, NONGPOH Vs. AMSTRONG SYIEM
June 21, 2022
RIDALIN LAW Vs. J.H.A.D.C
September 26, 2022
RIEWAD VICHARWANT WARJRI Vs. STATE OF MEGHALAYA
December 7, 2022
RIEWSAIDLANG KURBAH Vs. STATE OF MEGHALAYA
September 29, 2022
RIFLEMAN (GD) ANIL KUMAR Vs. UNION OF INDIA
June 2, 2022
RINOLIS MAKHROH Vs. STATE OF MEGHALAYA
October 21, 2022
RNB CEMENTS PVT. LTD. Vs. MEGHALAYA POWER DISTRIBUTION CORPORATION LIMITED
February 7, 2022
ROBIN N. MARAK Vs. STATE OF MEGHALAYA
February 16, 2022
ROGESTER MANIH Vs. LIVIACY MYLLIEM UMLONG
July 21, 2022
ROHIT KUMAR Vs. STATE OF MEGHALAYA
November 28, 2022
ROILINDA THAM Vs. STATE OF MEGHALAYA
July 21, 2022
ROSINA JYRWA Vs. IMBRIKUT JYRWA
June 23, 2022
RUKMA SEN Vs. UNION OF INDIA
July 29, 2022
RUPAK PAUL Vs. STATE OF MEGHALAYA
July 8, 2022
RUPAK PAUL Vs. STATE OF MEGHALAYA
July 15, 2022
S.D. CONSTRUCTION Vs. UNION OF INDIA
November 22, 2022
SACHIN KUMAR Vs. UNION OF INDIA
October 12, 2022
SAI PRAKASH ALLOYS PVT. LTD. Vs. MEGHALAYA POWER DISTRIBUTION CORPORATION LTD.
August 1, 2022
SAJ FOOD PRODUCTS PVT. LTD. Vs. STATE OF MEGHALAYA
March 14, 2022
SAKIRUL MIAH Vs. STATE OF MEGHALAYA
February 7, 2022
SALGIRA R. MARAK Vs. STATE OF MEGHALAYA
June 7, 2022
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November 29, 2022
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August 12, 2022
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June 21, 2022
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November 4, 2022
SANJEEB CH. MARAK Vs. STATE OF MEGHALAYA
February 7, 2022
SATESWAR PRASAD Vs. UNION OF INDIA
April 26, 2022
SATISH KUMAR RATHI Vs. UNION OF INDIA
November 10, 2022
SATISH SAHA Vs. MADHABI SAHA
August 4, 2022
SEKENDAR ALI Vs. STATE OF MEGHALAYA
March 8, 2022
SENG KYNTHEI BISHNUPUR KEN-CHS TRACE Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
July 26, 2022
SENGSENG M. SANGMA Vs. STATE OF MEGHALAYA
September 19, 2022
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March 8, 2022
SHALMANROY SHANGDIAR Vs. STATE OF MEGHALAYA
April 8, 2022
SHANBORLANG NONGDKHAR Vs. STATE OF MEGHALAYA
May 18, 2022
SHEILA MARGARET SOOTINCK Vs. MEGHALAYA TRANSPORT CORPORATION
May 20, 2022
SHEMBHALANG RYNGHANG Vs. STATE OF MEGHALAYA
March 23, 2022
SHILLONG MUSLIM UNION Vs. MUNSHI ALI SONARI
November 15, 2022
SHNGAIN LAMARE Vs. STATE OF MEGHALAYA
May 31, 2022
SHREE SAI PRAKASH ALLOYS PVT. LTD. Vs. MEGHALAYA POWER DISTRIBUTION CORPORATION LTD.
June 10, 2022
SHREE SAI PRAKASH ALLOYS PVT. LTD. Vs. MEGHALAYA POWER DISTRIBUTION COMPANY LTD.
April 12, 2022
SHREE SAI PRAKASH ALLOYS PVT. LTD. Vs. MEGHALAYA POWER DISTRIBUTION CORPORATION LTD.
July 25, 2022
SHREE SHAKAMBARI FERRO ALLOYS PVT. LTD. Vs. UNION OF INDIA
April 28, 2022
SHRI PROSTEROY LYNGKHOI Vs. STATE OF MEGHALAYA
April 26, 2022
SHRIAL SYIEM Vs. KLESTINA SYIEM
May 31, 2022
SIBILISH M. SANGMA Vs. G.H.A.D.C
May 11, 2022
SILJON A. SANGMA Vs. STATE OF MEGHALAYA
June 20, 2022
SILSENG K. MARAK Vs. STATE OF MEGHALAYA
November 4, 2022
SILVESTAR KHONGLAH Vs. STATE OF MEGHALAYA
October 27, 2022
SKHEMBORLANG SUTING Vs. STATE OF MEGHALAYA
March 23, 2022
SKHEMBORLANG SUTING Vs. STATE OF MEGHALAYA
March 23, 2022
SNGEWBHALIN PALIAR Vs. STATE OF MEGHALAYA
July 8, 2022
SOBINA YASMIN Vs. STATE OF MEGHALAYA
July 27, 2022
SOLAIMAN SARKAR Vs. STATE OF MEGHALAYA
June 10, 2022
SOMNATH BARUA Vs. STATE OF MEGHALAYA
November 15, 2022
SOUMIK ROY Vs. FOOD CORPORATION OF INDIA
June 1, 2022
SPARDING NONGBRI Vs. STATE OF MEGHALAYA
April 20, 2022
SPELLING KURBAH Vs. STATE OF MEGHALAYA
March 15, 2022
STAR CEMENT LIMITED Vs. UNION OF INDIA
October 26, 2022
STATE OF MEGHALAYA Vs. JITENDRA THAKUR
June 9, 2022
STATE OF MEGHALAYA Vs. PATEL ENGINEERING PRIVATE LIMITED
March 31, 2022
STATE OF MEGHALAYA Vs. SATYA NARAYAN ROY
March 7, 2022
STATE OF MEGHALAYA Vs. UMSAW KHWAN VILLAGE DURBAR
February 9, 2022
STATE OF MEGHALAYA Vs. SHILLONG MUNICIPAL EMPLOYEES ASSOCIATION
March 28, 2022
SUB/GD RAMESH LAL TOMTA Vs. UNION OF INDIA
August 31, 2022
SUBASTINZA T. SANGMA Vs. STATE OF MEGHALAYA
November 30, 2022
SUJIT DEBNATH Vs. STATE OF MEGHALAYA
April 25, 2022
SULAIMAN Vs. STATE OF MEGHALAYA
June 17, 2022
SUNIL KUMAR SINGHA Vs. STATE OF MEGHALAYA
August 22, 2022
SUNITY G. MOMIN Vs. STATE OF MEGHALAYA
February 10, 2022
SUSHIL NARAYAN CHAUDHARY Vs. UNION OF INDIA
May 19, 2022
SWANTING KHASAIN Vs. HIMA NONGSPUNG SYIEMSHIP
April 6, 2022
SWILL LHUID Vs. STATE OF MEGHALAYA
October 13, 2022
TENGSAL D. SANGMA Vs. STATE OF MEGHALAYA
June 20, 2022
TENZIN NORBU LHOPA Vs. STATE OF MEGHALAYA
October 25, 2022
THARSITA R. MARAK Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL
May 24, 2022
THOMBOR DOLOI Vs. STATE OF MEGHALAYA
April 19, 2022
THWEN MARNGAR Vs. MARWIR VILLAGE DORBAR
September 14, 2022
TLINGSHON LYNGKHOI Vs. K.H.A.D.C
February 21, 2022
TRIMBORILIN KHARBANI Vs. STATE OF MEGHALAYA
March 1, 2022
TROILEN DEKA Vs. STATE OF MEGHALAYA
June 10, 2022
TROILEN DEKA Vs. STATE OF MEGHALAYA
May 19, 2022
TURA LAW COLLEGE Vs. MARBINA R. MARAK
September 22, 2022
UNION OF INDIA Vs. VIRENDER BABORIA
October 10, 2022
UNION OF INDIA Vs. UMA SHANKAR SHUKLA
May 12, 2022
UNION OF INDIA Vs. BALBIR SINGH YADAV
September 5, 2022
UNION OF INDIA Vs. VINOD KUMAR NAUTIYAL
May 25, 2022
UNION OF INDIA Vs. M. BALAKRISHNA REDDY
July 5, 2022
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March 23, 2022
UNION OF INDIA Vs. JOSEPH K.S.
March 23, 2022
UNION OF INDIA Vs. UMESH KUMAR MISHRA
March 14, 2022
UNION OF INDIA Vs. NO. 5450016 DHARAMVIR SINGH
March 22, 2022
UNION OF INDIA Vs. M/5016452 RFN/ORAMAHESH KUMAR D
April 20, 2022
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May 6, 2022
VALENCIA SYIEMLIEH Vs. STATE OF MEGHALAYA
April 13, 2022
VANSHA FRAGRANCES PVT. LTD. Vs. COMMISSIONER OF CENTRAL GST AND EXCISE, SHILLONG
February 8, 2022
VIJAY MANJHI Vs. UNION OF INDIA
April 21, 2022
VIJAYKUMAR DINESHCHANDRA AGARWAL Vs. SANKAR PADAM THAPA
November 21, 2022
VILLAGE DORBAR PHLANGJAUD Vs. STATE OF MEGHALAYA
February 23, 2022
VIRGINIA KHONGWIR Vs. STATE OF MEGHALAYA
November 3, 2022
WALCHANDNAGAR INDUSTRIES LIMITED Vs. GREEN VALLEY IND. LTD.
February 23, 2022
WALSENG M. SANGMA Vs. STATE OF MEGHALAYA
May 27, 2022
WALSENG SANGMA Vs. DEPUTY COMMISSIONER-CUM-CHAIRMAN
April 25, 2022
WESLEY DOLOI Vs. STATE OF MEGHALAYA
June 3, 2022
WINDOSN SANGMA Vs. STATE OF MEGHALAYA
September 2, 2022
WINJE ROSALIE G. MOMIN Vs. STATE OF MEGHALAYA
February 10, 2022
WITNAR T. SANGMA Vs. STATE OF MEGHALAYA
February 15, 2022