Case Index

Title
Date
A Vs. STATE OF MAHARASHTRA
June 27, 2022
A. N. RADHA Vs. STATE OF MAHARASHTRA
September 21, 2022
A. R. CHUTKE Vs. STATE OF MAHARASHTRA
February 18, 2022
A. RAVIKUMAR Vs. MORESHWAR
January 14, 2022
AADESH SAYUB PATHAN Vs. STATE OF MAHARASHTRA
May 2, 2022
AADIL RAFIQUE SHAIKH Vs. STATE OF MAHARASHTRA
March 11, 2022
AAKASH Vs. STATE OF MAHARASHTRA
April 8, 2022
ABAJI SOPAN BANSODE Vs. STATE OF MAHARASHTRA
December 7, 2022
ABASAHEB BALASAHEB Vs. STATE OF MAHARASHTRA
March 3, 2022
ABBAS ASMAT ALI Vs. STATE OF MAHARASHTRA
July 26, 2022
ABBAS HATIMBHAI KAGALWALA Vs. STATE OF MAHARASHTRA
August 23, 2022
ABC Vs. STATE OF MAHARASHTRA
April 5, 2022
ABC Vs. STATE OF MAHARASHTRA
May 6, 2022
ABCN LOGISTICS PVT. LTD Vs. RELIANCE GENERAL INSURANCE CO. LTD
July 14, 2022
ABDUL GANI Vs. DILIP GOPALDAS DUWANI
May 6, 2022
ABDUL HAMEED ABDUL RASHID Vs. STATE OF MAHARASHTRA
September 8, 2022
ABDUL MOHAMMED SHAIKH Vs. UNION OF INDIA
June 14, 2022
ABDUL RASHEED GANI QURESHI Vs. KHALIL PASHA SHAIKH BASHIR
December 16, 2022
ABDUL RAUF MOHAMMED KHAJA Vs. STATE OF MAHARASHTRA
October 14, 2022
ABDUL SHAKIL Vs. HUSANMIYAN EDUCATION SOCIETY
August 26, 2022
ABHAY KUDCHADKAR Vs. OFFICER-IN-CHARGE/POLICE INSPECTOR, MAINA CURTORIM POLICE STATION
January 20, 2022
ABHAY S/O. MADHUKARRAO DIVE Vs. INDUSTRIAL COURT, NAGPUR
April 20, 2022
ABHAYKUMAR BANSILAL MUTHA Vs. ARIS @ ARISH MOHAMMAD SHAIKH
March 16, 2022
ABHIJEET AMAR GAIKWAD Vs. STATE OF MAHARASHTRA
April 28, 2022
ABHIJEET S/O SUDHAKARRAO BHALERAO Vs. HONBLE CHIEF JUSTICE, BOMBAY HIGH COURT
January 10, 2022
ABHIJIT GANPAT SAMANT Vs. STATE OF MAHARASHTRA
January 17, 2022
ABHIJIT MADHAVRAO PATIL Vs. STATE OF MAHARASHTRA
October 7, 2022
ABHIJIT S/O. RAJENDRA CHAUNAPURE Vs. STATE OF MAHARASHTRA
August 23, 2022
ABHIMANYU LAXMAN KUMBHAR Vs. MAHARASHTRA STATE ELECTRICITY
September 27, 2022
ABHINAV GYAN Vs. STATE OF MAHARASHTRA
September 27, 2022
ABHISHEK MAHENDRA UMBARJE Vs. STATE OF MAHARASHTRA
September 23, 2022
ABHISHEK S/O ASHOK MALVE Vs. STATE OF MAHARASHTRA
July 1, 2022
ABID PAPABHAI MOMIN SHAIKH Vs. STATE OF MAHARASHTRA
May 6, 2022
ABIDALI KADARALI SHAIKH Vs. STATE OF MAHARASHTRA
July 8, 2022
ABILIO DSOUZA Vs. STATE
December 21, 2022
ABOIL ALIAS YUGANDHARA Vs. TEJPAL
November 23, 2022
ACHARI ABHIJEET MOHANAN Vs. STATE OF MAHARASHTRA
September 7, 2022
ACQUINO AVITH MARTIS Vs. STATE OF MAHARASHTRA
February 10, 2022
ACQUIRING DEPARTMENT (BHARAT SANCHAR NIGAM LTD.) Vs. COMMUNIDADE OF CHICALIM, ST. FRANCIS XAVIER CHURCH BLDG. , CHICALIM
February 4, 2022
ADANI ELECTRICITY MUMBAI LTD. Vs. CHIEF CONCILIATOR, UNDER MAHARASHTRA INDUSTRIAL RELATIONS ACT, 1946
May 6, 2022
ADANI PORTS AND SPECIAL ECONOMIC ZONE LIMITED Vs. BOARD OF TRUSTEES OF (JAWAHARLAL NEHRU PORT) AUTHORITY
June 27, 2022
ADI BURJOR BANAJI Vs. BAKHTAWAR MANEKSHA JIJINA
March 22, 2022
ADIL KHAN Vs. STATE OF MAHARASHTRA
April 12, 2022
ADINATH SAHAKARI SAKHAR Vs. SHRIRAM KISAN WAGHMARE
February 9, 2022
ADITI GANESH KOLI Vs. SCHEDULE TRIBE CERTIFICATE SCRUTINY COMMITTEE
March 14, 2022
ADITYA ANAND VARMA Vs. STATE OF MAHARASHTRA
June 10, 2022
ADITYA BIRLA SUN LIFE INSURANCE CO.LTD Vs. INSURANCE OMBUDSMAN
August 18, 2022
ADITYA DEVELOPERS AND BUILDERS Vs. CHANDRAMA GULABCHAND DUBEY
April 28, 2022
AFTAB MUSTAQ KHAN Vs. STATE OF MAHARASHTRA
October 6, 2022
AGISILAOS DEMETRIADES Vs. UNION OF INDIA
March 28, 2022
AGRICULTURAL PRODUCE MARKET COMMITTEE CHALISGAON Vs. STATE OF MAHARASHTRA
August 22, 2022
AGRICULTURE PRODUCE MARKET Vs. RAMESH MAROTRAO DEULKAR (DEAD)
April 13, 2022
AHILYABAI VISHNU KALE Vs. STATE OF MAHARASHTRA
October 19, 2022
AIENLA SEMELHAGO Vs. STATE OF GOA
January 27, 2022
AINATH MAHARAJ SANSTHAN UMARKHED Vs. DATTA MAHIPATI GAIKWAD (DEAD)
May 6, 2022
AIRCON BEIBARS FZE Vs. HELIGO CHARTERS PRIVATE LIMITED
February 17, 2022
AIRES RODRIGUES Vs. CORPORATION OF THE CITY OF PANAJI
July 11, 2022
AJABRAO RAMBHAU PATIL Vs. STATE OF MAHARASHTRA
September 16, 2022
AJAY CHANDRAKANT AKADE Vs. MANIK MAHADEO YADAV
August 4, 2022
AJAY KESHAV Vs. STATE OF MAHARASHTRA
December 1, 2022
AJAY KUMAR Vs. DIRECTORATE OF ENFORCEMENT
January 28, 2022
AJAY KUMAR CHANDRAPARKASH BAHETI Vs. DIRECTORATE OF ENFORCEMENT
July 7, 2022
AJAY KUMAR GARG Vs. AVYAAY ANIRUDH GARG
June 15, 2022
AJAY RAM PANDIT Vs. STATE OF MAHARASHTRA
October 18, 2022
AJAY S/O BHIKULAL GUJAR Vs. SHYAMALI W/O AJAY GUJAR
February 9, 2022
AJAY S/O MURLIDHARJI LADDHA Vs. STATE OF MAHARASHTRA
October 21, 2022
AJAY SHRIKISHNA PARAB Vs. STATE OF MAHARASHTRA
December 16, 2022
AJAY SINGH Vs. STATE OF MAHARASHTRA
April 28, 2022
AJAZ MOHAMMAD SHAFI KHAN Vs. UNION OF INDIA
August 30, 2022
AJIJKHA (KHAN) BISMILLAKHA (KHAN) Vs. STATE OF MAHARASHTRA
September 30, 2022
AJIT Vs. STATE OF MAHARASHTRA
February 17, 2022
AJIT BHAGWAN TIWDE Vs. STATE OF MAHARASHTRA
January 19, 2022
AJIT LINGAJI DHARNE Vs. VISHNU GOPAL GAWADE
November 21, 2022
AJITKUMAR Vs. CENTRAL BANK OF INDIA
December 5, 2022
AJJU C.S. SINDOLLI Vs. UDAY KAMBLI
June 16, 2022
AJJU C.S. SINDOLLI Vs. STATE OF GOA
September 14, 2022
AJK INVESTMENT PVT. LTD. Vs. ATLAS REFINERY INC
March 28, 2022
AJMAT SHAHA Vs. STATE OF MAHARASHTRA
August 22, 2022
AKARAM JADHAV Vs. JAYESH ASHOK NAIK
April 28, 2022
AKASH Vs. STATE OF MAHARASHTRA
December 2, 2022
AKASH @ GANGU DILIP MORE Vs. STATE OF MAHARASHTRA
February 21, 2022
AKASH AGARWAL Vs. REKHA AGARWAL
January 25, 2022
AKASH DIXIT Vs. STATE OF GOA
July 14, 2022
AKASH JAMBU PUNDE Vs. STATE OF MAHARASHTRA
January 27, 2022
AKHTAR SHAH Vs. STATE OF MAHARASHTRA
March 23, 2022
AKSHAT SUSHIL AGARWAL Vs. STATE OF GOA
May 31, 2022
AKSHAY @ CHHOTYA KACHAR JEDGULE Vs. STATE OF MAHARASHTRA
September 8, 2022
AKSHAY @ NANA Vs. STATE OF MAHARASHTRA
April 7, 2022
AKSHAY @ VIKAS RAMESH CHAVAN Vs. KAILAS VITTHALRAO SHINDE
April 18, 2022
AKSHAY DEEPAK CHAVRIYA Vs. STATE OF MAHARASHTRA
June 14, 2022
AKSHAY LALITRAO DHABALE Vs. STATE OF MAHARASHTRA
October 19, 2022
AKSHAY PADMAKAR NAIK Vs. STATE OF MAHARASHTRA
May 17, 2022
ALAKSHIT Vs. STATE OF MAHARASHTRA
December 20, 2022
ALAM ADAM MANSURI Vs. STATE OF MAHARASHTRA
December 19, 2022
ALHASAN SYAID ARIF ASI SAYAID Vs. STATE OF MAHARASHTRA
March 21, 2022
ALI MOHD. SUBRATI KHAN Vs. STATE OF MAHARASHTRA
August 1, 2022
ALICE REALTIES PVT. LTD. Vs. STATE OF MAHARASHTRA
January 3, 2022
ALL GOA GOVERNMENT PENSIONERS ASSOCIATION Vs. GOVERNMENT OF GOA
September 5, 2022
ALL GOA KARATE DO ASSOCIATION Vs. UNION OF INDIA
January 31, 2022
ALL INDIA IDBI OFFICERS ASSOCIATION Vs. UNION OF INDIA
September 20, 2022
ALL INDIA REPORTER PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
November 17, 2022
ALL INDIA SERVICE ENGINEERS ASSOCIATION Vs. UNION OF INDIA
September 27, 2022
ALLAPARTHI DURGA PRASAD Vs. STATE
July 4, 2022
ALLAUDDIN Vs. STATE OF MAHARASHTRA
August 19, 2022
ALLCARGO LOGISTICS LTD Vs. DHANESH B. JAIN
September 28, 2022
ALLWYN AMANCIO SALUSTIANO JORGE Vs. STATE OF GOA
September 7, 2022
ALLWYN JORGE Vs. STATE OF GOA
August 23, 2022
ALNESH AKIL SOMJI Vs. STATE OF MAHARASHTRA
April 25, 2022
ALPESH Vs. STATE OF MAHARASHTRA
January 20, 2022
ALTAMASH ANSARI CURRENTLY IN JUDICIAL CUSTODY AT PANAJI GOA Vs. STATE OF GOA
April 11, 2022
AMAN Vs. STATE OF GOA
September 27, 2022
AMAR Vs. STATE OF MAHARASHTRA
January 12, 2022
AMAR SANJAY GRUH NIRMAN SAHAKARI SANSTHA LIMITED Vs. LATE RAJESH
July 4, 2022
AMARIKA BABULAL BIND Vs. UNION OF INDIA
November 15, 2022
AMBA-DEEP SERVO PETROLIEUMS Vs. UNION OF INDIA
March 7, 2022
AMBADAS Vs. SEEMA
April 8, 2022
AMBADAS Vs. MEERA
March 24, 2022
AMBADAS MAHADEV KHADE Vs. STATE OF MAHARASHTRA
February 24, 2022
AMBAR TIMBLO Vs. JOINT COMMISSIONER OF INCOME TAX
March 29, 2022
AMBHIKA MAGASVARGIYA MASTYAVAIVASAIK SAHAKARI SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA
February 14, 2022
AMBICA FERTILISERS Vs. UNION OF INDIA
April 13, 2022
AMINABI SALLAUDDIN SHAIKH SINCE DIED Vs. JANABI BABULAL INAMDAR
November 30, 2022
AMIR ISMAIL SAYYAD Vs. STATE OF MAHARASHTRA
August 25, 2022
AMIT Vs. STATE OF MAHARASHTRA
December 14, 2022
AMIT DATTA TELANG Vs. STATE OF MAHARASHTRA
April 26, 2022
AMIT MOHANRAO KADAM Vs. STATE OF MAHARASHTRA
December 8, 2022
AMIT PREMSHANKAR MISHRA Vs. STATE OF MAHARASHTRA
March 8, 2022
AMITABH BACHCHAN Vs. MUNICIPAL CORPORATION OF GR. MUMBAI
February 23, 2022
AMODA PROPERTIES LLP Vs. JOY MRINALKANI BASU
February 28, 2022
AMOL @ RATAN Vs. STATE OF MAHARASHTRA
January 3, 2022
AMOL AMBADAS BANKAR Vs. STATE OF MAHARASHTRA
November 15, 2022
AMOL BABAN SANGAR Vs. STATE OF MAHARASHTRA
February 21, 2022
AMOL GAIKWAD Vs. STATE OF MAHARASHTRA
January 31, 2022
AMOL KASHINATH VYAVHARE Vs. PURNIMA CHAUGULE SHRIRANGI
May 6, 2022
AMOL OMPRAKASH KOMAWAR Vs. STATE OF MAHARASHTRA
April 4, 2022
AMOL PANDURANG GODBOLE Vs. COLLECTOR, NANDED, DIST. NANDED
January 12, 2022
AMOL PRABHAKAR JOSHI Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
March 15, 2022
AMOL SAHEBRAO SURYAWANSHI Vs. STATE OF MAHARASHTRA
August 20, 2022
AMRUT Vs. STATE OF MAHARASHTRA
June 17, 2022
AMRUT RATANLAL PITALE Vs. VIMAL BHAGCHAND ETHAPE
September 20, 2022
AMRUT SUDHAKAR NARVEKAR \ RAMKRISHNA VYANKATESH KHOT Vs. STATE OF MAHARASHTRA
July 14, 2022
ANAND Vs. STATE OF MAHARASHTRA
October 20, 2022
ANAND APARTMENT CO-OP HSG. SOCIETY LTD. Vs. AIKYA REALTY PVT. LTD.
January 28, 2022
ANAND APPARAO MANE Vs. STATE OF MAHARASHTRA
November 17, 2022
ANAND CHANDRU NAIK Vs. STATE OF GOA
September 19, 2022
ANAND I POWER LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
August 22, 2022
ANAND PRABHAKAR JOSHI Vs. BANK OF MAHARASHTRA
January 25, 2022
ANAND PRABHAKAR JOSHI Vs. BANK OF MAHARASHTRA
July 15, 2022
ANAND SHESHRAO BHAROSE Vs. VEDPRAKASH KASHIRAO PATIL
December 21, 2022
ANAND SINGH Vs. STATE OF MAHARASHTRA
June 10, 2022
ANAND TELTUMBDE Vs. NATIONAL INVESTIGATION AGENCY
November 18, 2022
ANANDRAJ S/O KHEMRAJ DHARIWAL Vs. NEMICHAND GULABCHAND PAREKH
April 29, 2022
ANANT S/O. BABURAO GOLAIT Vs. STATE ELECTION COMMISSION OF MAHARASHTRA
July 5, 2022
ANANTA LANDMARKS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
June 9, 2022
ANCHAL ADITYA GARG Vs. STATE OF MAHARASHTRA
February 18, 2022
ANDERSON MARK RICHARD Vs. STATE OF MAHARASHTRA
December 12, 2022
ANDERSON VALENCIO DE SOUZA Vs. POLICE INSPECTOR, MAPUSA POLICE STATION
July 18, 2022
ANDREZ SONYA Vs. SUMIT GAONKAR
July 14, 2022
ANEES NISAR AHMED Vs. STATE OF MAHARASHTRA
November 30, 2022
ANGERLEHNER STRUCTURAL AND CIVIL ENGINEERING COMPANY Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
June 7, 2022
ANGRE PORT PRIVATE LTD Vs. TAG 15 (IMO. 9705550)
January 3, 2022
ANIKET Vs. SCHEDULE TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE, AMRAVATI
January 28, 2022
ANIKET JAYPRAKASH CHAVAN Vs. STATE OF MAHARASHTRA
November 28, 2022
ANIKET SHET Vs. ALLABAKSH IMMAMSAB SHAIKH
August 12, 2022
ANIL Vs. STATE OF MAHARASHTRA
August 25, 2022
ANIL Vs. STATE OF MAHARASHTRA
January 12, 2022
ANIL BHANUDAS CHAUDHARI Vs. STATE OF MAHARASHTRA
March 29, 2022
ANIL BUVASAHEB JAGTAP Vs. STATE OF MAHARASHTRA
February 24, 2022
ANIL CHANDRAKANT BHOSALE Vs. STATE OF MAHARASHTRA
December 5, 2022
ANIL CHANDRAVADAN MISTRY Vs. STATE OF MAHARASHTRA
June 16, 2022
ANIL GULAB KAWALE Vs. COMMISSIONER OF TEXTILE, NAGPUR
March 22, 2022
ANIL KISANRAO PATIL Vs. ZILLA PARISHAD HINGOLI
October 20, 2022
ANIL KUMAR SINGHAL Vs. STATE OF MAHARASHTRA
August 19, 2022
ANIL POPAT CHOBHE Vs. STATE OF MAHARASHTRA
August 24, 2022
ANIL RAJU KIRATKUDWE Vs. STATE OF MAHARASHTRA
November 14, 2022
ANIL RAMESH KOLHE Vs. STATE OF MAHARASHTRA
August 3, 2022
ANIL S/O GANPATRAO ADMANE Vs. MEERABAI W/O BISANJI PARTEKI
April 20, 2022
ANIL SONABA JAGDALE Vs. MANEKBAI M. GOPALJI
July 18, 2022
ANIL VASANTRAO DESHMUKH Vs. STATE OF MAHARASHTRA
October 4, 2022
ANIL VISHNU ANTURKAR Vs. CHANDRAKUMAR POPATLAL BALDOTA
December 21, 2022
ANIL VITTHAL JADHAV Vs. STATE OF MAHARASHTRA
April 20, 2022
ANILKUMAR Vs. COLLECTOR
August 26, 2022
ANILKUMAR RUPCHAND UKEY Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
October 11, 2022
ANIRUDDHA SUBHANRAO DESHMUKH Vs. STATE OF MAHARASHTRA
July 7, 2022
ANITA Vs. STATE OF MAHARASHTRA
October 20, 2022
ANITA BHUJANG WAGALGAVE Vs. STATE OF MAHARASHTRA
April 12, 2022
ANITA NAGESH KOLI Vs. STATE OF MAHARASHTRA
January 5, 2022
ANITA NARENDRA PARSEKAR Vs. PAWAN HARI HARIRAM ARYA
July 1, 2022
ANITA WD/O NIMBA PATIL Vs. STATE OF MAHARASHTRA
April 26, 2022
ANJALI VILAS Vs. PRABHA RAJENDRA GUPTA
November 18, 2022
ANJANA NIRANJAN JASANI Vs. RITIKA PRASHANT JASANI
October 20, 2022
ANKIT KUMAR Vs. OFFICER-IN-CHARGE, POLICE INSPECTOR
November 28, 2022
ANKIT S/O. EKNATH NADGE Vs. SCHEDULE TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
May 5, 2022
ANKUR KHANNA Vs. DIRECTORATE OF ENFORCEMENT
June 22, 2022
ANKUSH S. SAWANT Vs. KEDAR CHANDRAKANT SAWANT
July 28, 2022
ANKUSH S/O PANDURANG SHINDE Vs. STATE OF MAHARASHTRA
February 7, 2022
ANKUSH VASANTRAO BHARAD Vs. SUPERINTENDENT ENGINEER
March 15, 2022
ANKUSHBHAU Vs. STATE OF MAHARASHTRA
April 13, 2022
ANMOL STEEL PROCESSORS PRIVATE LIMITED Vs. COLOUR ROOF (INDIA) LIMITED
January 19, 2022
ANNU INFRA CONSTRUCT (I) PVT. LTD Vs. RAMESH NAIK
December 2, 2022
ANTARA HOUSING LLP Vs. M/S.PRIMELAND CONSTRUCTIONS
October 3, 2022
ANTONIO JOAO BOSCO LOBO Vs. STATE OF GOA
February 1, 2022
ANTONIO MILTON CAMARA Vs. KESHAV SINAI KUNDE AND CO.
October 7, 2022
ANUJA ARUN REDIJ Vs. STATE OF MAHARASHTRA
September 26, 2022
ANURADHA SHARMA Vs. ANUJ SHARMA
July 8, 2022
ANURADHA VIJAY KUMAR AGGARWAL Vs. RUI AVILA FLORIANO GAMBETA
December 23, 2022
ANURAG Vs. STATE OF MAHARASHTRA
February 23, 2022
ANURAG Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
December 1, 2022
ANURAG DHANRAJ MESHRAM Vs. STATE OF MAHARASHTRA
April 1, 2022
ANURAG S/O. PADMESH GUPTA Vs. BANK OF INDIA
June 7, 2022
ANUSAYA KANBARAO MANIKWAD Vs. STATE OF MAHARASHTRA
November 16, 2022
ANUSAYA W/O. BABU PAWAR Vs. STATE OF MAHARASHTRA
January 27, 2022
ANUSHKA SAMBHAJI PATIL Vs. NAVODAYA VIDYALAYA SAMITI
April 29, 2022
ANWAR HUSSAIN J. THIM Vs. STATE OF MAHARASHTRA
September 23, 2022
ANWAR R. SHAIKH Vs. TISKA USGAO URBAN CO OPERATIVE CREDIT SOCIETY LTD.
August 5, 2022
APARNA ABHITABH CHATTERJEE Vs. UNION OF INDIA
March 24, 2022
APARNA COMMUNICATION LINKS Vs. RAJSHREE AGENCIES
December 15, 2022
APPASAHEB DATTATRAYA LOHAKARE Vs. STATE OF MAHARASHTRA
April 28, 2022
APPASAHEB GURUSIDDHAPPA LAKSHETTI Vs. STATE OF MAHARASHTRA
February 24, 2022
APRNA VITTHAL KHARADE Vs. UNION OF INDIA
December 23, 2022
ARABIAN JACKING ENTERPRISES FOR CONTRACTING & TRADING COMPANY Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY, CONSTITUTED UNDER THE PROVISIONS OF MUMBAI MUNICIPAL CORPORATION ACT, 1888
August 3, 2022
ARCHANA Vs. ANIL
October 20, 2022
ARCHANA D/O BALAJI BIRADAR Vs. STATE OF MAHARASHTRA
July 22, 2022
ARCHANA MARUTI PUJARI Vs. CENTRAL BUREAU OF INVESTIGATION
December 16, 2022
ARCHDIOCESAN BOARD OF EDUCATION Vs. GOA UNIVERSITY
June 10, 2022
ARIZ KOHLI Vs. TEHZEEB KOHLI
July 7, 2022
ARJUN Vs. STATE OF MAHARASHTRA
September 7, 2022
ARJUN NARAYAN PATIL Vs. SHITALKUMAR BALCHAND JAIN
August 20, 2022
ARJUN RAJENDRA DERE Vs. STATE OF MAHARASHTRA
January 20, 2022
ARJUN SHESHRAO ADAMANE Vs. STATE OF MAHARASHTRA
July 5, 2022
ARMSTRONG PURE WATER SERVICES PRIVATE LIMITED Vs. UNION OF INDIA
May 4, 2022
ARTI SANJEEV BAVISKAR Vs. STATE OF MAHARASHTRA
December 22, 2022
ARUN Vs. CENTRAL RAILWAY EMPLOYEES COOPERATIVE CREDIT SOCIETY LIMITED, BYCULLA
June 14, 2022
ARUN Vs. DEPUTY INSPECTOR GENERAL
November 14, 2022
ARUN APPASO DANGE Vs. STATE OF MAHARASHTRA
June 7, 2022
ARUN GULABRAO GAWLI Vs. STATE OF MAHARASHTRA
March 10, 2022
ARUN HANMANT PATIL Vs. STATE OF MAHARASHTRA
January 19, 2022
ARUN KUMAR Vs. POLICE INSPECTOR, COLVA
February 23, 2022
ARUN LAXMAN MOTGHARE Vs. STATE OF MAHARASHTRA
July 18, 2022
ARUN NAGNATH SONTAKKE Vs. STATE OF MAHARASHTRA
September 20, 2022
ARUN POPATRAO PINGALE Vs. STATE OF MAHARASHTRA
July 12, 2022
ARUN SAMBHAJI KHANVILKAR Vs. STATE OF MAHARASHTRA
August 30, 2022
ARUNA MOHANBABU JAISWAL Vs. COLLECTOR, STATE EXCISE DEPARTMENT, AMRAVATI
September 27, 2022
ARUNKUMAR Vs. STATE OF MAHARASHTRA
December 2, 2022
ARVIND KASHINATH MONE Vs. STATE OF MAHARASHTRA
February 9, 2022
ARVIND MANIKRAO TATTE Vs. STATE OF MAHARASHTRA
August 24, 2022
ARVINDRASINGH SHRISATYADEVSING PATEL Vs. STATE OF MAHARASHTRA
May 2, 2022
ARYA Vs. SCHEDULE TRIBE CERTIFICATE SCRUTINY COMMITTEE, AURANGABAD
November 28, 2022
ARYA SAMAJ JALNA Vs. STATE OF MAHARASHTRA
July 7, 2022
ARYA VAIBHAV UMBARJE Vs. STATE OF MAHARASTRA
March 31, 2022
ARYAN Vs. STATE OF MAHARASHTRA
December 19, 2022
ASARAM KISANRAO SHINDE Vs. UTTRESHWAR
December 22, 2022
ASHA CHANDRAKANT NERURKAR Vs. SANJEEV KUMAR A. RAPOLU
January 31, 2022
ASHA DAGDU AKOLKAR Vs. HINDUSTAN EDUCATION SOCIETY
May 4, 2022
ASHA KAMAL YADAV Vs. STATE OF MAHARASHTRA
June 6, 2022
ASHA SANDESH KALE Vs. UNION OF INDIA
August 26, 2022
ASHA VASANTA KAJALE Vs. UNION OF INDIA
December 19, 2022
ASHISH ASHOK CHAKOR Vs. STATE OF MAHARASHTRA
June 24, 2022
ASHISH KAILAS KAMBLE Vs. STATE OF MAHARASHTRA
July 26, 2022
ASHOK Vs. STATE OF MAHARASHTRA
May 2, 2022
ASHOK Vs. STATE OF MAHARASHTRA
October 11, 2022
ASHOK Vs. STATE OF MAHARASHTRA
June 15, 2022
ASHOK Vs. UNION OF INDIA
October 20, 2022
ASHOK ATMARAM SHIRE Vs. BHAVANA SACHIN KAORE
March 22, 2022
ASHOK LEHARCHAND BHANSALI Vs. CENTRAL BUREAU OF INVESTIGATION
March 14, 2022
ASHOK RATAN SONAWNE Vs. STATE OF MAHARASHTRA
August 24, 2022
ASHOK RAYBHAN KASHIDE Vs. SHIVAJI
January 13, 2022
ASHOK S/O DATTARAO BHOGANE Vs. STATE OF MAHARASHTRA
February 9, 2022
ASHOK S/O MOHAN TURKUNDE Vs. STATE OF MAHARASHTRA
April 12, 2022
ASHOK S/O SUKHLAL MARATHE Vs. STATE OF MAHARASHTRA
June 13, 2022
ASHOK S/O. JETHANAND NAVANI Vs. RAMESH S/O. JETHANAND NAVANI
April 29, 2022
ASHOK SHRAWAN BAWASKAR Vs. NATIONAL MEDICAL COMMISSION, NEW DELHI
April 6, 2022
ASHOK TUKARAM KALE Vs. STATE OF MAHARASHTRA
April 6, 2022
ASHOK VIRCHAND DOSHI Vs. STATE OF MAHARASHTRA
February 14, 2022
ASHOK WAMANRAO BANKAR Vs. UNION OF INDIA
October 14, 2022
ASHOKA KARUNAKARAN PANIKAR Vs. STATE OF MAHARASHTRA
March 16, 2022
ASHOKKUMAR DHANRAJJI KOTHARI Vs. HARSHAD KEVALCHAND VORA
October 6, 2022
ASHRUBA NAMDEO KHARMATE Vs. STATE OF MAHARASHTRA
March 11, 2022
ASHUTOSH Vs. VIDHARBHA KONKAN GRAMIN BANK
September 19, 2022
ASHWIN ASHOKRAO KAROKAR Vs. LAXMIKANT GOVIND JOSHI
July 7, 2022
ASHWIN S/O ASHOK DONODE Vs. STATE OF MAHARASHTRA
July 20, 2022
ASHWINI Vs. STATE OF MAHARASHTRA
September 5, 2022
ASHWINI ASHISH DIGHE Vs. UNION OF INDIA
January 20, 2022
ASHWINI BUILDERS AND DEVELOPERS PVT. LTD Vs. ASSISTANT COMMISSIONER, CENTRAL EXCISE AND SERVICE TAX
February 8, 2022
ASHWINI SAYAJI PATIL Vs. STATE OF MAHARASHTRA
June 4, 2022
ASIANET STAR COMMUNICATIONS PRIVATE LIMITED Vs. COMPETITION COMMISSIONER OF INDIA
April 6, 2022
ASIANET STAR COMMUNICATIONS PVT LTD Vs. COMPETITION COMMISSION OF INDIA
September 16, 2022
ASIF Vs. STATE OF MAHARASHTRA
September 22, 2022
ASIF ABDUL MEMON Vs. STATE OF MAHARASHTRA
June 9, 2022
ASIF KHWAJA Vs. STATE
November 2, 2022
ASIF NASIR KHAN Vs. STATE OF MAHARASHTRA
March 9, 2022
ASIT C. MEHTA FINANCIAL SERVICES LIMITED Vs. CUSTOMS EXCISE AND SERVICE TAX
October 20, 2022
ASLAM NAYAK PRESENTLY LODGED IN JUDICIAL CUSTODY AT CENTRAL JAIL COLVALE Vs. STATE OF GOA
March 9, 2022
ASLAMBI SHAIKH Vs. GOA HOUSING BOARD
March 31, 2022
ASMANRAO RAMRAO GAYKE Vs. STATE OF MAHARASHTRA
May 10, 2022
ASRA FATEMA Vs. STATE OF MAHARASHTRA
October 13, 2022
ATA FREIGHT LINE (I) PVT LTD Vs. UNION OF INDIA
March 24, 2022
ATANASIO LOBO Vs. STATE OF GOA
July 18, 2022
ATEEQ AHMED KAMAL AHMED Vs. STATE OF MAHARASHTRA
April 26, 2022
ATMARAM Vs. DAIRY MANAGER
September 28, 2022
ATMARAM Vs. DEVIDAS
March 3, 2022
ATTAAULHA MOHAMMAD NAIM CHAUDHARI Vs. STATE OF MAHARASHTRA
June 10, 2022
ATUL Vs. ULKA DIGAMBAR MADHEKAR
May 5, 2022
ATUL Vs. STATE OF MAHARASHTRA
November 30, 2022
ATUL AND ARKADE REALTY Vs. I.A. AND I.C. PRIVATE LIMITED
May 6, 2022
ATUL BAPUSAHEB JADHAV Vs. SHARADRAO DAULATRAO JADHAV
August 4, 2022
ATUL GORAKHNATH AMBALE Vs. STATE OF MAHARASHTRA
April 1, 2022
ATUL RAOSAHEB DATRANGE Vs. STATE OF MAHARASHTRA
March 25, 2022
ATUL S/O PRAKASHRAO DESHMUKH Vs. DEPUTY COLLECTOR (MGNREGA)
July 19, 2022
AUDUTH TIMBLO Vs. RAVI KANT JAIPURIA
March 3, 2022
AUGUSTA IRIA VALLES Vs. EXECUTIVE ENGINEER WD
March 11, 2022
AUTHORIZED OFFICER, I. D. B. I BANK LTD. Vs. STATE OF MAHARASHTRA
July 19, 2022
AVADHOOT S/O RAMBHAU KHADKE Vs. STATE OF MAHARASHTRA
May 6, 2022
AVDHOOT VITHAL GHATE Vs. STATE OF MAHARASHTRA
January 25, 2022
AVELINO PINTO Vs. THE PRESIDENT CHILDRENS COURT
November 2, 2022
AVELINO RODRIGUES Vs. EXECUTIVE ENGINEER, GOA
February 10, 2022
AVINASH Vs. STATE OF MAHARASHTRA
April 29, 2022
AVINASH MALHARRAO KAKADE Vs. MUMBAI AGRICULTURAL PRODUCE MARKET COMMITTEE
January 18, 2022
AVINISHA REALTORS PRIVATE LTD Vs. COURT OF WARDS AND COLLECTOR
March 9, 2022
AVP INFRASTRUCTURE, ENGINEERS Vs. STATE OF MAHARASHTRA
February 17, 2022
AWADESH SINGH YADAV Vs. LABOUR AND ENFORCEMENT OFFICER
November 23, 2022
AYUBKHAN DILDARKHAN PATHAN Vs. STATE OF MAHARASHTRA
January 27, 2022
AYUSHI D/O BHARAT MALI Vs. GUJRAT ANDHRA ROAD CARRIERS
September 16, 2022
AYYUB S/O YOUNUS BAGMARU Vs. STATE OF MAHARASHTRA
July 20, 2022
AZARUDDIN N. MIRSILKAR Vs. STATE OF MAHARASHTRA
June 21, 2022
B. K. REKHATEX (H.K.) LTD Vs. UNION OF INDIA
March 25, 2022
BABAJI S/O. SHRIPATI GUND Vs. STATE OF MAHARASHTRA
April 29, 2022
BABAN @ BAPU MOHAN BHOITE Vs. STATE OF MAHARASHTRA
March 2, 2022
BABAN S/O. MADHAVRAO MALPE Vs. YOGESHWAR S/O. PURUSHOTTAM KANUGO
June 6, 2022
BABARAO VITHOBA MUTHAL Vs. ABDUL RAHEMAN ABDUL SATTAR
August 8, 2022
BABARAO VITHOBA MUTHAL Vs. ABDUL RAHEMAN ABDUL SATTAR
September 8, 2022
BABARAO/NARAYANRAO WANKHADE Vs. MAHARASHTRA STATE ROAD TRANSPORT
July 13, 2022
BABASAHEB Vs. YOGESH
April 8, 2022
BABASAHEB LAXMAN PATKAL Vs. STATE OF MAHARASHTRA
May 5, 2022
BABASAHEB S/O GOKUL KANGUDE Vs. STATE OF MAHARASHTRA
April 12, 2022
BABI KRUSHNA PAWAR Vs. STATE OF MAHARASHTRA
March 30, 2022
BABITA SANDEEP SHARMA Vs. STATE OF MAHARASHTRA
January 14, 2022
BABU Vs. STATE OF MAHARASHTRA
May 13, 2022
BABU ALIAS BABURAO BHASKAR LAVANNIS Vs. EXECUTIVE ENGINEER, WORK DIVISION
June 24, 2022
BABU DADASAHEB GAVHANE Vs. SHAILESH GOPAL DAHAD
June 8, 2022
BABU VANSHA GANGAD Vs. STATE OF MAHARASHTRA
April 5, 2022
BABURAO GANPATI BHOI Vs. STATE OF MAHARASHTRA
November 10, 2022
BABURAO MANIK RENGE Vs. STATE OF MAHARASHTRA
April 25, 2022
BADRE ALAM MOHAMMAD SAJJAD SHAIKH Vs. STATE OF MAHARASHTRA
June 29, 2022
BADRINATH BHIWAJI LANDGE Vs. ANANT SHAMBHUJI RAMTEKE
July 19, 2022
BAFNA MOTORS PRIVATE LIMITED Vs. AMANULLA KHAN
May 5, 2022
BAIJERBAI WADIA HOSPITAL FOR CHILDREN Vs. SARVA SHRAMIK SANGHATANA (KV)
January 4, 2022
BAJAJ ALLAINZ GENERAL INSURANCE CO. LTD Vs. ANNAPURNA GAWAS
June 24, 2022
BAJAJ ALLAINZ GENERAL INSURANCE CO. LTD. Vs. REHANABI TIPU SULTAN MULLA
March 17, 2022
BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD Vs. BHARAT BHIKHABHAI SHAH
April 21, 2022
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. JAYANTI R. CHARI
July 7, 2022
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. SUNITA GANGADHAR KHUBCHANDANI
July 8, 2022
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. USHA KIRAN SAI KULKARNI.
October 6, 2022
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. YESHWANT DATTARAM SALGAONKAR
August 25, 2022
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SANTANA REBELLO
March 17, 2022
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. MUNNA RAM
March 17, 2022
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. NARENDRA PRASAD SINGH
March 17, 2022
BAJAJ AUTO LIMITED Vs. STATE OF MAHARASHTRA
October 20, 2022
BAJRANG Vs. STATE OF MAHARASHTRA
November 22, 2022
BALAJI Vs. STATE OF MAHARASHTRA
December 13, 2022
BALAJI Vs. STATE OF MAHARASHTRA
September 8, 2022
BALAJI S/O BALIRAM GITTE Vs. STATE OF MAHARASHTRA
July 12, 2022
BALAJI SHIVAJI KAMBLE Vs. STATE OF MAHARASHTRA
September 28, 2022
BALAJI VENTURES PVT. LTD. Vs. MAHARASHTRA STATE POWER GENERATION COMPANY LTD.
January 24, 2022
BALARAM Vs. STATE OF MAHARASHTRA
December 15, 2022
BALASAHEB DATTOBA PAWAR Vs. LALASAHEB DATTOBA PAWAR
January 13, 2022
BALKRUSHNA Vs. STATE OF MAHARASHTRA
December 6, 2022
BALRAJ D. JADHAV Vs. UNION OF INDIA
January 12, 2022
BALU MOTIRAM DONGRE Vs. UNION OF INDIA
August 20, 2022
BALU S/O BHAURAO CHAVAN Vs. VIMAL W/O RAJENDRA BHAGAT
December 7, 2022
BALUSHA SANTOSH BHASAL Vs. STATE OF MAHARASHTRA
May 30, 2022
BANDU @ RAVIRAJ JALBA DUDHKAWADE Vs. STATE OF MAHARASHTRA
April 28, 2022
BANDU @ VINOD S/O DINKAR HADE Vs. STATE OF MAHARASHTRA
July 1, 2022
BANDU S/O SAHEBRAO JADHAV Vs. STATE OF MAHARASHTRA
April 29, 2022
BANJARA SHIKSHAN PRASARAK MANDAL BALSUR Vs. MUKINDA NANDU CHAVAN
November 14, 2022
BANK OF BARODA Vs. GUJARAT CABLES AND ENAMELLED PRODUCTS PVT. LTD
November 10, 2022
BANK OF MAHARASHTRA Vs. RADHIKA SUSHEEL NAIR
April 19, 2022
BANO RAHIM CHAUDHARI Vs. STATE OF MAHARASHTRA
December 20, 2022
BANSI Vs. YESHWANTA
January 31, 2022
BAPU SHANKAR DIGHE Vs. STATE OF MAHARASHTRA
June 10, 2022
BAPURAO SOPANRAO WAGHMARE Vs. STATE OF MAHARASHTRA
June 14, 2022
BARGALSIDHHA DHARMANNA PADWALE Vs. STATE OF MAHARASHTRA
February 21, 2022
BARKU PUNDLIK PATIL Vs. SUBHASH GOVINDRAO PAGARE
November 9, 2022
BARSHI BAR ASSO. Vs. STATE OF MAHARASHTRA
March 9, 2022
BARUN KUMAR S/O MANMOHAN CHOUDHARY Vs. STATE OF MAHARASHTRA
April 19, 2022
BASANT SINGH Vs. AUTAR KAUR
March 8, 2022
BASANT SINGH Vs. AUTAR KAUR
March 1, 2022
BASANT VIHAR CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
February 14, 2022
BATA INDIA LTD. Vs. STATE OF MAHARASHTRA
February 2, 2022
BECHARABHAI B. CHAUHAN Vs. MUMBAI INTERNATIONAL AIRPORT PVT. LTD
June 6, 2022
BENIDITA JOSE OLIEVEIRO, Vs. NAVEN COSTANCIO CARDOZO,
April 8, 2022
BENNETT COLEMAN & COMPANY LIMITED Vs. DEPUTY COMMISSIONER OF INCOME-TAX
January 18, 2022
BHAGABAI DAGADU DHEBE Vs. STATE OF MAHARASHTRA
June 7, 2022
BHAGAJI S/O SANTU HASE Vs. STATE OF MAHARASHTRA
February 1, 2022
BHAGATRAM RAVALMAL BALANI Vs. STATE OF MAHARASHTRA
August 12, 2022
BHAGAWAN KALLAPPA AWATE Vs. MANGAL PRAVIN DHALE
September 20, 2022
BHAGU KOKRE Vs. STATE OF GOA
August 29, 2022
BHAGWANRAO Vs. STATE OF MAHARASHTRA
March 17, 2022
BHAGWANRAO Vs. STATE OF MAHARASHTRA
July 29, 2022
BHAGWAT Vs. STATE ELECTION COMMISSIONER
December 2, 2022
BHAGWATI BUILDERS Vs. MAHARASHTRA STATE WAREHOUSING
June 17, 2022
BHAGYASHREE Vs. PURSHOTTAM
November 23, 2022
BHAGYASHREE D/O GOVIND MOKATE Vs. STATE OF MAHARASHTRA
February 1, 2022
BHAGYASHRI Vs. JAGDISH
February 26, 2022
BHANUDAS @ SURYABHAN Vs. STATE OF MAHARASHTRA
November 15, 2022
BHANUSHALI STUDIOS LIMITED Vs. TELEGRAM MESSENGER LLP
June 16, 2022
BHARAT Vs. STATE OF MAHARASHTRA
November 29, 2022
BHARAT BHAGWANT TAYADE Vs. STATE OF MAHARASHTRA
March 15, 2022
BHARAT DHAVALA JADHAV Vs. STATE OF MAHARASHTRA
June 15, 2022
BHARAT K. BUSSA Vs. DEVRAM N. PAWAR
July 4, 2022
BHARAT KISAN MEKALE Vs. RAVIKUMAR JETHAPPA KURNE
March 2, 2022
BHARAT MUKTI MORCHA Vs. STATE OF MAHARASHTRA
October 4, 2022
BHARAT PETROLEUM CORPORATION LTD. Vs. BHARAT KRISHNALAL THAKKAR
September 6, 2022
BHARATI CHANDRAKUMAR RAMTEKE Vs. UNION OF INDIA
February 28, 2022
BHARATIYA BHAVAN CO-OP HOUSING SOC. Vs. KRISHNA BAJAJ
December 15, 2022
BHARTHI BHANUDAS GAONKAR Vs. SURESH VINAYAK AZGAONKAR
January 20, 2022
BHARTI AXA GENERAL INSURANCE COMPANY LIMITED Vs. LAXMI
July 21, 2022
BHARTI GORAKHNATH GAIKWAD Vs. STATE OF MAHARASHTRA
October 12, 2022
BHASKAR DADA GAWARE Vs. ABASAHEB BHASKAR GAWARE
January 27, 2022
BHASKAR SHANKAR WAGH Vs. STATE OF MAHARASHTRA
August 17, 2022
BHASKAR SHASHANK SARKAR Vs. STATE OF MAHARASHTRA
January 14, 2022
BHAURAO S/O MAROTI PENDHARE Vs. MUNICIPAL COUNCIL WARORA
February 8, 2022
BHAURAU R. DESSAI (DEC) Vs. UNION OF INDIA
May 4, 2022
BHAUSAHEB ADINATH JAGTAP Vs. STATE OF MAHARASHTRA
February 26, 2022
BHAUSAHEB GULABCHAND SONAWANE (BHIL) Vs. STATE OF MAHARASHTRA
March 22, 2022
BHAUSAHEB S/O RAKHAMA ROHOKALE Vs. SHAMRAO N. KULAT
February 8, 2022
BHAVANI GEMS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 27, 2022
BHAVIK VIJAY THAKKAR Vs. STATE OF MAHARASHTRA
January 27, 2022
BHIKAJI VISHNU PATIL Vs. STATE OF MAHARASHTRA
June 20, 2022
BHIKU GOVIND KERKAR Vs. STATE OF GOA
January 28, 2022
BHIMRAJ Vs. STATE OF MAHARASHTRA
December 8, 2022
BHIMRAO Vs. BHAGWAT
April 13, 2022
BHIMRAO JAGANNATH KOLI Vs. STATE OF MAHARASHTRA
November 29, 2022
BHIMRAO ZINGRUJI TAYWADE Vs. STATE OF MAHARASHTRA
April 25, 2022
BHIMSEN TANAJI GAWADE Vs. GOVT. OF GOA
July 22, 2022
BHISHMACHARYA Vs. STATE OF MAHARASHTRA
November 30, 2022
BHOLA HARISHCHANDRA GUPTA Vs. STATE OF MAHARASHTRA
April 11, 2022
BHUJANGA Vs. STATE OF MAHARASHTRA
November 22, 2022
BILAL AHMED ABDUL LATIF SHAIKH Vs. STATE OF MAHARASHTRA
April 1, 2022
BILAL AHMED ABDUL RAZAQ @ BILAL Vs. STATE OF MAHARASHTRA
July 15, 2022
BILT GRAPHIC PAPER PRODUCTS LTD. Vs. STATE OF MAHARASHTRA
August 29, 2022
BINDUBAI DAULATRAM AJAMERE Vs. UTTAMCHAND SUKHLAL AJMAERE
March 29, 2022
BIRANCHI TANDI Vs. STATE OF MAHARASHTRA
September 16, 2022
BIRENDRA MOHAN JAISWAL Vs. FOURESS ENGINEERING (INDIA) LTD
March 17, 2022
BISMILLA BEGUM Vs. MIR FARKHUNDA ALI OSMANI MIR GAZANFAR ALI OSMANI
July 6, 2022
BITTU Vs. STATE OF MAHARASHTRA
December 2, 2022
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
June 24, 2022
BOARD OF TRUSTEES OF EL SHADDAI CHARITABLE TRUST Vs. STATE OF GOA
May 5, 2022
BOMBAY DYEING AND MANUFACTURING COMPANY LIMITED Vs. DEPUTY COMMISSIONER OF CGST
February 14, 2022
BOMBAY GYMKHANA LIMITED MAHATAMA GANDHI Vs. REGIONAL DIRECTOR, ESIC
February 8, 2022
BOMBAY PHARMACEUTICALS WORKS PVT. LTD Vs. STATE OF MAHARASHTRA
December 9, 2022
BOMBAY PRESIDENCY RADIO CLUB LIMITED Vs. BOMBAY PRESIDENCY RADIO CLUB LIMITED
June 9, 2022
BORIVLI RAJESH CO-OP. HSG. SOC. LTD Vs. KAMLA HOMES AND LIFESTYLES PVT. LTD
April 28, 2022
BRANCH MANAGER, CHOLAMANDALAM M. S. GENERAL INSURANCE CO. LTD. Vs. KHAJABI
August 10, 2022
BRIJESH MAHABALESHWAR Vs. NEW INDIA ASSURANCE COMPANY LTD.
April 7, 2022
BRIJMOHAN DHIRAJPRASAD MISHRA Vs. STATE OF MAHARASHTRA
April 7, 2022
BSI-JDN JOINT VENTURE Vs. BOARD OF TRUSTEES OF THE JAWAHARLAL NEHRU PORT TRUST
June 10, 2022
BSI-JDN JOINT VENTURE Vs. BOARD OF TRUSTEES OF JAWAHARLAL NEHRU PORT TRUST
June 9, 2022
BUDHO ARJUN GAONKAR Vs. STATE OF GOA
February 1, 2022
BXIN OFFICE PARKS INDIA PVT. LTD Vs. KAILASA URJA PVT. LTD.
August 20, 2022
C R MENON Vs. OIL AND NATURAL GAS CORPORATION
September 6, 2022
C.H. SHARMA Vs. STATE OF MAHARASHTRA
January 25, 2022
C.P. RAVINDRANATH MENON Vs. UNION OF INDIA
February 14, 2022
CA. MANISHA MEHTA Vs. BOARD OF DIRECTORS OF REPRESENTED
March 23, 2022
CAETANO A. MONTEIRO Vs. STATE OF GOA
March 9, 2022
CAETANO NELSON AZAVEDO Vs. BLOCK DEVELOPMENT OFFICER
August 17, 2022
CAPT. LANCE IRWIN LOBO Vs. VILLAGE PANCHAYAT OF REIS MAGOS
July 20, 2022
CAPT. SUSHANT KUMAR Vs. SHIPPING CORPORATION OF INDIA LIMITED
April 1, 2022
CECILIA SEBASTIANA DE ALMEIDA E OLIVEIRA Vs. ANETTE SYLVIA
February 8, 2022
CENTRAL BOARD OF TRUSTEES Vs. AKOLA JANTA COMMERCIAL CO.OPERATIVE BANK LTD
July 7, 2022
CENTRAL PROVIDENT FUND COMMISSIONER Vs. SURESH SITARAM MODANI
August 18, 2022
CENTURY TEXTILES AND INDUSTRIES LIMITED Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
March 14, 2022
CHAIRMAN AND MANAGING DIRECTOR Vs. SHRI KISHORE
August 19, 2022
CHAIRMAN/EXECUTIVE DIRECTOR, BHIMA SAHAKARI SAKHAR KARKHANA TAKLI SIKANDAR Vs. SUNIL
October 7, 2022
CHAITALI JITENDRA KATARIYA Vs. STATE OF MAHARASHTRA
August 29, 2022
CHAITANYA Vs. SOU. MAYURI MILIND KABRA
April 4, 2022
CHANDA Vs. PRAKASHSINGH
September 19, 2022
CHANDA Vs. KISHOR BHAGWAN TEJLI
October 7, 2022
CHANDA KOCHHAR Vs. ICICI BANK LTD.
November 10, 2022
CHANDERBHAN ARORA Vs. ANITA C. ARORA
June 24, 2022
CHANDRABHAGA RAMESH SANGALE Vs. VARSHA SUNIL SANGALE
November 10, 2022
CHANDRAKANT Vs. DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
December 7, 2022
CHANDRAKANT Vs. MUKESH
November 17, 2022
CHANDRAKANT Vs. COMMISSIONER OF POLICE
November 21, 2022
CHANDRAKANT G. NAIK Vs. SHAIKH IMAM
September 29, 2022
CHANDRAKANT S/O LALA MOTILAL JAISWAL Vs. DEVSHAKTI DAL MILL
August 25, 2022
CHANDRALOK (B) CHS LTD Vs. MANISH RAJNIKANT JAITHA
May 6, 2022
CHANDRAPRABHA BABASAHEB @ TULSHIRAM TUPE Vs. CITY CORPORATION LIMITED
March 15, 2022
CHANDRAPRAKASH DATTARAO KHEDKAR Vs. MAHARASHTRA ANIMAL AND FISHERY SCIENCES UNIVERSITY
May 5, 2022
CHANDRASHEKHAR MADHUKAR GURAV Vs. STATE OF MAHARASHTRA
September 23, 2022
CHARUDATTA RAMCHANDRA BAGADI Vs. SECRETARY, SHETKARI SHIKSHAN MANDAL
December 2, 2022
CHATRABHUJ Vs. STATE OF MAHARASHTRA
September 5, 2022
CHAYA TARACHAND NAIK Vs. SHRI DATTAPRASAD SHRINIVAS DESAI
November 12, 2022
CHETAN CHANDRAKANT Vs. STATE OF MAHARASHTRA
October 12, 2022
CHETAN IRON LLP Vs. NRC LTD
January 24, 2022
CHETAN KODARLAL VYAS Vs. UNION OF INDIA
September 29, 2022
CHETAN KRISHNA SHETTY Vs. SEEMA CHETAN SHETTY
March 17, 2022
CHETAN RAMDAS DUMBRE Vs. CHETAN RAMDAS DUMBRE
March 17, 2022
CHETANA Vs. TUSHAR
November 16, 2022
CHETANA GOPINATH Vs. MRS. SHYAMALA SHIVSHANKAR
August 20, 2022
CHHABILDAS PUNDALIK SHIRSATH Vs. ZILLA PARISHAD DHULE
December 23, 2022
CHHAYA SURESH JADHAV Vs. ADDL. COLLECTOR AND COMPETENT AUTHORITY
April 13, 2022
CHIEF ADMINISTRATIVE OFFICER Vs. SHRI SATISH GAJANAN PRADHAN
August 10, 2022
CHIEF ELECTRICAL ENGINEER Vs. MARIO VALADARES
April 5, 2022
CHIEF EXECUTIVE OFFICER ZILLA PARISHAD, OSMANABAD Vs. KISANRAO BAPURAO KAWADE
September 14, 2022
CHIEF OFFICER, MUNICIPAL COUNCIL, JALNA Vs. SHAIKH MOINODDIN
December 21, 2022
CHINMAY GAJANAN CHAVAN Vs. STATE OF MAHARASHTRA
March 29, 2022
CHINTAMAN RAISINGH CHAUHAN Vs. STATE OF MAHARASHTRA
April 20, 2022
CHISTIYA MANZIL CO-OPERATIVE HOUSING SOCIETY LTD. Vs. HICONS DEVELOPERS PVT. LTD.
January 3, 2022
CHITALI BOTTLING LIMITED Vs. BRIHAN KARAN SUGAR SYNDICATE PRIVATE LIMITED
June 6, 2022
CHITRA WD/O SHRIRAM GHONGADE Vs. STATE OF MAHARASHTRA
March 1, 2022
CHITRA WD/O SHRIRAM GHONGADE Vs. STATE OF MAHARASHTRA
September 12, 2022
CHITRAPUR MATH CHARITABLE TRUST Vs. VILLAGE PANCHAYAT OF CUNDAIM
August 2, 2022
CHOICE DEVELOPERS Vs. PANTNAGAR RAJANI CO-OP. HSG. SOC. LTD
April 26, 2022
CHOICE DEVELOPERS Vs. PANTNAGAR PEARL CHS LTD
April 13, 2022
CHOLAMANDALAM MS GENERAL INSURANCE CO. Vs. DUSMANTA GIRI
March 10, 2022
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. PRIYANKA K. MAYEKAR
October 15, 2022
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. PANDURANG G. HALARNKAR
March 17, 2022
CHOLU D. ROSAR Vs. SPECIAL LAND ACQUISITION OFFICER
February 22, 2022
CHOWGULE INDUSTRIES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 14, 2022
CHRISTANAND DESAI ALIAS KRISTANAND DESAI Vs. FRANK MORAES
February 10, 2022
CINEOM BROADCAST INDIA LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
May 27, 2022
CITY AND INDUSTRIAL DEVELOPMENT Vs. VIJAYSINGH VITHALSINGH PARDESHI
December 2, 2022
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION Vs. ANWAR KHAN
January 31, 2022
CITY INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD Vs. M/S. ISHA ENTERPRISE
January 11, 2022
CLUB TENNIS DE GASPER DIAS REP. BY SECRETARY EDWIN MENEZES Vs. COFFEE DAY GLOBAL LIMITED
March 30, 2022
CNH INDUSTRIAL (INDIA) PRIVATE LIMITED Vs. UNION OF INDIA
March 24, 2022
COLUMBIA HOSPITAL & RESEARCH CENTRE PVT. LTD. Vs. MAHARASHTRA INDUSTRIES
June 6, 2022
COMMANDANT, C.A.D. CAMP, PULGAON Vs. ASHAPPA S/O. NARSIMALU SAHARE
June 6, 2022
COMMANDING OFFICER Vs. DATTATRAYA UTTURKAR
April 22, 2022
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January 14, 2022
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September 21, 2022
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April 6, 2022
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September 8, 2022
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April 22, 2022
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April 13, 2022
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October 3, 2022
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July 29, 2022
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October 21, 2022
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January 5, 2022
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October 18, 2022
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January 17, 2022
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May 5, 2022
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April 19, 2022
CORVUS URBAN INFRASTRUCTURE LLP Vs. STATE OF GOA
September 7, 2022
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September 8, 2022
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTS OF INDIA Vs. MAHESH KEDIA
December 2, 2022
COURT ON IT’S OWN MOTION Vs. STATE OF MAHARASHTRA
January 5, 2022
CREDAI-BANM, RAIGAD Vs. UNION OF INDIA
December 23, 2022
CUNCOLIM MUNICIPAL COUNCIL Vs. SHRI DURGA BHIKU NADKARNI
July 1, 2022
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June 10, 2022
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July 15, 2022
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July 6, 2022
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December 23, 2022
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August 11, 2022
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November 11, 2022
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September 28, 2022
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August 22, 2022
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March 9, 2022
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August 2, 2022
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January 10, 2022
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December 12, 2022
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March 3, 2022
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June 30, 2022
DAMUBHAI CO-OPERATIVE HOUSING SOCIETY LTD. Vs. PETER JOHN DSOUZA
March 29, 2022
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January 14, 2022
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February 1, 2022
DANU RAYU FERNANDES Vs. GIRBANI MAZUMDAR
March 31, 2022
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January 21, 2022
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February 9, 2022
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September 8, 2022
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April 7, 2022
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June 20, 2022
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May 9, 2022
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June 6, 2022
DATTATRAY KRISHNAJI PAWAR Vs. UNION OF INDIA
June 27, 2022
DATTATRAY SHANKAR PATIL Vs. STATE OF MAHARASHTRA
March 11, 2022
DATTATRAYA BAJIRAO KALE Vs. DINKAR PANDURANG PAWAR
July 21, 2022
DATTATRAYA JAYSING WALKE Vs. JAYSING DHONDIBA ALIAS BABA WALKE
December 7, 2022
DATTU LAKSHMAN MANE Vs. STATE OF MAHARASHTRA
April 26, 2022
DAYANAND CHINKUMAL BATRA Vs. YASHWANT
January 21, 2022
DAYANAND U. NARVEKAR Vs. STATE OF GOA
November 15, 2022
DB VIEW INFRACON PVT LTD Vs. DYNAMIX SECURITIES AND HOLDINGS PVT LTD
March 24, 2022
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February 11, 2022
DEENA PRAMOD BALDOTA Vs. STATE OF MAHARASHTRA
November 17, 2022
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May 6, 2022
DEEPAK Vs. STATE OF MAHARASHTRA
April 28, 2022
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February 10, 2022
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November 18, 2022
DEEPAK NILKANTHRAO NAGDIVE Vs. GENERAL MANAGER (DP) & COMPETENT
March 28, 2022
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October 10, 2022
DELILAH S. LOBO Vs. STATE OF GOA
July 5, 2022
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September 15, 2022
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November 10, 2022
DEORAO RAGHO KILBILE Vs. STATE OF MAHARASHTRA
October 14, 2022
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June 10, 2022
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March 3, 2022
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February 3, 2022
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February 22, 2022
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July 29, 2022
DERICK LOBO Vs. STATE OF GOA
June 30, 2022
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July 8, 2022
DERIVADOS CONSULTING PVT.LTD. Vs. PRAMARA PROMOTIONS PVT.LTD.
June 8, 2022
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November 22, 2022
DEVA Vs. STATE OF MAHARASHTRA
January 17, 2022
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April 13, 2022
DEVENDRA Vs. TRUPTI DEVENDRA
September 27, 2022
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November 18, 2022
DEVENDRA S/O GOVIND GOYAL Vs. STATE OF MAHARASHTRA
April 12, 2022
DEVENDRA VIKAS PAWAR Vs. STATE OF MAHARASHTRA
December 22, 2022
DEVIDAS Vs. STATE OF MAHARASHTRA
April 25, 2022
DEVIDAS Vs. BALASAHEB
October 10, 2022
DEVIDAS Vs. STATE OF MAHARASHTRA
May 5, 2022
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March 21, 2022
DEVIDAS LALJI ADE Vs. STATE OF MAHARASHTRA
July 13, 2022
DEVISINGH Vs. STATE OF MAHARASHTRA
October 6, 2022
DEVRAM GULAB GHOGARE Vs. STATE OF MAHARASHTRA
February 26, 2022
DEVSING RAMCHANDRA CHAVAN Vs. STATE OF MAHARASHTRA
April 18, 2022
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January 5, 2022
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June 27, 2022
DHAIRYASHIL Vs. STATE OF MAHARASHTRA
November 11, 2022
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April 26, 2022
DHANNU BHAGU RATHOD Vs. SARPANCH
March 9, 2022
DHANRAJ Vs. POOJA
January 28, 2022
DHANRAJ BHAGIRATH GOTWAL Vs. STATE OF MAHARASHTRA
July 6, 2022
DHANRAJ RAMJI CHAWALE Vs. STATE OF MAHARASHTRA
October 3, 2022
DHANUKA AGRITECH LIMITED Vs. GOVERNMENT OF MAHARASHTRA
June 7, 2022
DHARMENDRA Vs. STATE OF MAHARASHTRA
June 16, 2022
DHARMENDRA PARAS CHAUHAN Vs. STATE OF MAHARASHTRA
February 25, 2022
DHARMESH BOTHRA Vs. STATE OF MAHARASHTRA
April 29, 2022
DHEMPE COLLEGE OF ARTS AND SCIENCE Vs. STATE OF GOA
April 20, 2022
DHIRAJ Vs. USHA
July 26, 2022
DHIRAJ LAKHAMASHI SHAH Vs. MADHAV HARI KARMARKAR
August 23, 2022
DHIRAJSING KAILAS GHUNAVAT Vs. STATE OF MAHARASHTRA
January 27, 2022
DHONDU Vs. DASHRATH
March 30, 2022
DHONDULAL Vs. UNION OF INDIA
April 28, 2022
DHONDYABAI W/O DHONDIBA DAWARE Vs. MANSOOR KHAN S/O IMAM KHAN PATHAN
August 24, 2022
DHULE MUNICIPAL COUNCIL Vs. GANESH (KISHOR) MADHUKAR PATIL
January 4, 2022
DIGAMBAR Vs. VASANT
January 11, 2022
DIGAMBAR Vs. STATE OF MAHARASHTRA
August 1, 2022
DIGAMBAR DOMAJI SAHARE Vs. STATE OF MAHARASHTRA
June 15, 2022
DIGAMBAR GAGNADHAR KADAM Vs. UNION OF INDIA
August 26, 2022
DIGAMBAR S/O. DNYANOBA KOLEKAR Vs. STATE OF MAHARASHTRA
March 7, 2022
DIKSHA BABANRAO SHIRSAT Vs. STATE OF MAHARASHTRA
March 10, 2022
DIKSHA D. TALAVNEKAR Vs. REGISTRAR OF CO-OP. SOCIETIES, GOVT. OF GOA
January 4, 2022
DIKSHA DILIP PAWAR Vs. COMPETENT AUTHORITY AND SUB-DIVISIONAL OFFICER
April 13, 2022
DILIP Vs. STATE OF MAHARASHTRA
January 27, 2022
DILIP BHAUSAHEB LANDE Vs. DILIP BHAUSAHEB LANDE
January 13, 2022
DILIP BORKAR Vs. GENERAL ADMINISTRATION DEPARTMENT, GOVT. OF GOA
January 17, 2022
DILIP DAGDOBA ZADBUKE Vs. SADANAND ARVIND KHANDAGLE
August 22, 2022
DILIP DYANDEV GAIKWAD Vs. STATE OF MAHARASHTRA
January 5, 2022
DILIP KESHAV NARULE Vs. KAVITA MADHUKAR ARJUNKAR
December 7, 2022
DILIP NATHU CHAUDHARI Vs. STATE OF MAHARASHTRA
March 8, 2022
DILIP PARULKAR Vs. LAXMAN MAHADEO DEVARE (THE LIQUIDATOR) BANK OF KARAD LIMITED (IN LIQUIDATION)
January 12, 2022
DILIP S/O. BHAVANJI SHAH Vs. ERROL MORAES
January 17, 2022
DILIP SURESH DEOKARE Vs. STATE OF MAHARASHTRA
April 21, 2022
DILIP VASANT SHETYE Vs. ANGELA P. OLIVEIRA
September 14, 2022
DILIP VIRUMAL AHUJA Vs. REKHA VITHAL PATIL
July 8, 2022
DILIP VITTHALRAO DHONGALE Vs. STATE OF MAHARASHTRA
July 29, 2022
DINANATH SUPDU JOSHI Vs. SHRIRAM
December 7, 2022
DINAR TARCAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 4, 2022
DINESH BANSI YADAV Vs. HON’BLE GIREVANCE REDRESSAL COMMITTEE MUMBAI SUBURBAN
February 1, 2022
DINESH BHABOOTMAL SALECHA Vs. UNION OF INDIA
February 24, 2022
DINESH BHABOOTMAL SALECHA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
December 23, 2022
DINESH DASHRATH RANEKAR Vs. STATE OF MAHARASHTRA
May 6, 2022
DINESH DILIP MALU Vs. OMPRAKASH SAGARMAL SABOO
August 23, 2022
DINESH DIVSEKAR Vs. DINKAR A. MATAWANKAR
March 3, 2022
DINESH FRANCIS SWAMY Vs. STATE OF GOA
July 11, 2022
DINESH GOVIND GHOSTEKAR Vs. UNION OF INDIA
January 19, 2022
DINESH KESHAV TAMBE Vs. STATE OF MAHARASHTRA
October 7, 2022
DINESH KISAN WANJALE Vs. STATE OF MAHARASHTRA
April 22, 2022
DINESH KUMAR SINGH Vs. SAINATH EDUCATION TRUST
June 14, 2022
DINESH S/O. BAKARAMJI MAIND Vs. STATE OF MAHARASHTRA
April 25, 2022
DINESH SHANKARNARAYAN KUMARKANDATH NAIR Vs. STATE OF MAHARASHTRA
March 22, 2022
DINESH VAZIRANI Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
April 8, 2022
DINKAR MARUTI SHIRODKAR Vs. GOVERNMENT OF GOA
February 15, 2022
DINKAR SAMPATRAO MOGAL Vs. ADDITIONAL COMMISSIONER
October 13, 2022
DINKAR UTTAM GHARTE Vs. STATE OF MAHARASHTRA
May 6, 2022
DIPAK @ FANTYA ASHOKRAO KAWANPURE Vs. STATE OF MAHARASHTRA
August 23, 2022
DIPAK KALICHARAN KANOJIYA Vs. STATE OF MAHARASHTRA
April 19, 2022
DIPAKKUMAR NANKUPRASAD DUBE Vs. STATE OF MAHARASHTRA
November 29, 2022
DIPESH MEHTA Vs. GERALD SHIRLEY
October 3, 2022
DIPIKA DILIPRAO DALVI Vs. STATE OF MAHARASHTRA
December 15, 2022
DIRECTORATE OF ENFORCEMENT Vs. MOHAMMED NAWAB MOHAMMED ISLAM
February 23, 2022
DIRECTORATE OF SPORTS & YOUTH Vs. ANAND SALGAOCAR
March 4, 2022
DISTRICT SPORTS COUNCIL Vs. ZILLA KRIDA SANKUL KARMACHARI SANGHATANA
April 20, 2022
DIVAKAR R.DALVI Vs. DEPUTY COLLECTOR AND SDO
January 4, 2022
DIVISIONAL CONTROLLER Vs. SHRIDHAR S/O. KASHIRAM SANGLE
January 17, 2022
DIVISIONAL CONTROLLER Vs. JYOTI
February 26, 2022
DIVISIONAL CONTROLLER Vs. RAVINDRA ADHAR GOSAVI
December 21, 2022
DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SUMANBAI
July 22, 2022
DIVISIONAL CONTROLLER, MRTC, AHMEDNAGAR Vs. SANJAY DHANRAJ BHANDARI
March 17, 2022
DIVYA T.A Vs. STATE OF MAHARASHTRA
February 24, 2022
DNYANBA Vs. STATE OF MAHARASHTRA
January 19, 2022
DNYANESHWAR ASARAM KANKHARE Vs. STATE OF MAHARASHTRA
April 29, 2022
DNYANESHWAR BALASAHEB SONAWANE Vs. STATE OF MAHARASHTRA
June 10, 2022
DNYANESHWAR KASHINATH SHINGANE Vs. STATE OF MAHARASHTRA
November 9, 2022
DNYANESHWAR KRUSHNARAO PATIL Vs. STATE OF MAHARASHTRA
April 1, 2022
DOLPHIN DEVELOPER Vs. DESMOND THARAKAN JOSEPH
April 25, 2022
DOMINGOS ROQUE DESOUZA Vs. STATE OF GOA
November 21, 2022
DR RAMRAO SOPANRAO GONDKAR Vs. NASIK MUNICIPAL CORPORATION FOR GREATER MUMBAI
October 18, 2022
DR. (MRS.) PARVATHI VENKATESH Vs. STATE OF MAHARASHTRA
January 10, 2022
DR. AVINASH RAMESH PATIL Vs. STATE OF MAHARASHTRA
July 22, 2022
DR. AVINASH S/O HERABBA DEKATE Vs. JOINT CHARITY COMMISSIONER
July 26, 2022
DR. BABASAHEB AMBEDKAR NAGARI Vs. DIVISIONAL JOINT REGISTRAR
September 5, 2022
DR. BARKHA THARANI Vs. MR. AVINASH SURESH THARANI
May 23, 2022
DR. DINESH KUMAR OMKARNATH AGARWAL Vs. STATE OF MAHARASHTRA
November 17, 2022
DR. DIPAK VISHWNATHRAO MULEY Vs. STATE OF MAHARASHTRA
January 18, 2022
DR. LEKHA RAJESH VISARIA Vs. STATE OF MAHARASHTRA
May 27, 2022
DR. LOKPRIYA UDDHAV SAKHARE Vs. STATE OF MAHARASHTRA
April 13, 2022
DR. MANGESH BABASAHEB SANAP Vs. STATE OF MAHARASHTRA
July 12, 2022
DR. OM PRAKASH Vs. BHAURAO
March 23, 2022
DR. PALLAVI MANOHAR DALVI Vs. STATE OF MAHARASHTRA
May 5, 2022
DR. PRADEEP Vs. DIGAMBAR
March 24, 2022
DR. PRASHANT Vs. HONOURABLE CHANCELLOR
November 21, 2022
DR. PRASHANT NATEKAR Vs. STATE OF GOA
August 5, 2022
DR. PREMSHANKAR VIDYADHAR BHATT Vs. STATE OF MAHARASHTRA
June 6, 2022
DR. SHANKAR D. NADKARNI Vs. EXECUTIVE ENGINEER
July 1, 2022
DR. SHARMILA SANDESH GHUGE Vs. STATE OF MAHARASHTRA
May 5, 2022
DR. SONAL PRATAPSINGH VAHANWALA Vs. DEPUTY DISTRICT COLLECTOR (ENCROACHMENT)
March 8, 2022
DR. SRISHTI ASHUTOSH PRABHU DESSAI Vs. DADAMIYAN M. BAGEWADI@ IMRAN
October 3, 2022
DR. SURENDRA MANJREKAR Vs. STATE OF MAHARASHTRA
January 28, 2022
DUDHWALA BUILDERS PVT. LTD Vs. ASSISTANT COMMISSIONER
March 8, 2022
DURGA PARMESHWARI SEVA MANDAL Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
October 27, 2022
DURGA RAMESH BERDIA Vs. STATE OF MAHARASHTRA
September 23, 2022
DURGABAI SHRIKANT SINAI KUNDAIKAR THR. POA, KRISHNAKANT M. KAMAT Vs. STATE OF GOA
March 16, 2022
DURGADAS DHANSING RATHOD Vs. STATE OF MAHARASHTRA
August 20, 2022
DURGADAS KAMAT Vs. STATE OF GOA
November 21, 2022
DURGESH S/O BAPU SHEGAMWAR Vs. STATE OF MAHARASHTRA
June 28, 2022
DUSHYANT Vs. INDIAN OIL CORPORATION LTD
December 6, 2022
DWARKABAI RAMRAO SHINGNE Vs. STATE OF MAHARASHTRA
September 28, 2022
DWARKADAS MANTRI NAGARI SAHAKARI BANK LIMITED Vs. MAHAVIR MOTILAL POKHARNA
December 14, 2022
DY. COLLECTOR (L.A.) COLLECTORATE BUILDING, PANAJI, GOA Vs. SHANTABAI LAXMIKANT SHET PARKAR
January 17, 2022
E. K. JOSHI Vs. ANTONIO DE SOUZA
January 21, 2022
EKNATH GENU PAWAR Vs. DATTU SANTRAM HARAL
April 13, 2022
EKNATH NAMDEV DHAGE Vs. STATE OF MAHARASHTRA
February 3, 2022
ELEGANT MARBLES AND GRANITE Vs. SATISH DHIRAJLAL
January 20, 2022
ELIZA FERNANDES Vs. STATE
December 23, 2022
EMPLOYEES UNION OF SESA MINING CORPORATION LTD Vs. SESA RESOURCES LTD
October 4, 2022
EMPRESS MILLS, A UNIT OFMAHARASHTRA STATE TEXTILE CORPORATIONLIMITED Vs. EMPLOYEES STATE INSURANCECORPORATION
June 15, 2022
ESDEE INFRACON PVT. LTD. Vs. STATE OF GOA
November 23, 2022
ESRAR NAZRUL AHEMAD Vs. STATE OF MAHARASHTRA
June 10, 2022
ESSAR SHIPPING LIMITED Vs. UNION OF INDIA
February 8, 2022
EVERISTO REMEDIO SEQUEIRA Vs. SHAIK HASINA
December 1, 2022
EXECUTIVE ENGINEER LOWER WARDHA PROJECT DIVISION WARDHA Vs. ARVIND SHESHRAO WANKHEDE
June 23, 2022
EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION Vs. BABAN GANPAT JUMBADE
June 23, 2022
EXECUTIVE ENGINEER WORK DIVISION-II P. W. D. , PANAJI-GOA Vs. PEDRO PAULO ROQUE FERNANDES
January 19, 2022
EXECUTIVE ENGINEER, LOWER PUS PROJECT Vs. ASHOKKUMAR S/O DEOBARAO NAIK
April 18, 2022
EXECUTIVE ENGINEER, LOWER WARDHA Vs. MANIK SHAMRAO CHORE
October 10, 2022
EXECUTIVE ENGINEER, LOWER WARDHA PROJECT, WARDHA Vs. SHANTABAI
March 17, 2022
EXECUTIVE ENGINEER, MEDIUM PROJECT Vs. NARHARI
October 20, 2022
EXECUTIVE ENGINEER, UPPER PAINGANGA PROJECT Vs. DILIP S/O. SADASHIV CHINCHOLKAR
July 21, 2022
EXECUTIVE ENGINEER, WD-II(R), P. W. D. , PATTO, PANAJI-GOA Vs. LOURENCO DA SILVA
February 10, 2022
EXECUTIVE ENGINEER, WORK DIVISION VI (ROADS SOUTH) PWD FATORDA Vs. MAX LOYOLA FURTADO
April 7, 2022
EXECUTIVE ENGINEER, WORK DIVISION VI(R-S) Vs. LOUIS PROTO BARBOSA
February 18, 2022
EXECUTIVE ENGINEER, WORK DIVISION XVII, GOA Vs. CAETANO RUZARIO SILVEIRA
March 11, 2022
EXECUTIVE ENGINEER, WORK DIVISION XVII, GOA Vs. SWARUPA MOHANDAS NAIK
March 11, 2022
EXECUTIVE ENGINEER, WORKS DIVISION Vs. SAUNSTHAN DEVKIKRISHNA RAVALNATH
February 11, 2022
EXECUTIVE ENGINEER, WORKS DIVISION VI Vs. SANTOSH Y. DICHOLKAR
February 17, 2022
EXECUTIVE ENGINEER, WORKS DIVISION VI, GTIDC Vs. PRASAD ALIAS RAGHUVIR SHIVRAM CHANEKAR
February 4, 2022
EXECUTIVE ENGINEER, WORKS DIVISION VII (NH) Vs. WINDEMERE INVESTMENT PVT. LTD.
January 18, 2022
EXECUTIVE ENGINEER, WORKS DIVISION VII (NH) PWD, PANAJI-GOA Vs. MAHADHAN REAL ESTATE PVT. LTD. & VARDHAN REAL ESTATE PVT. LTD.
January 18, 2022
EXPOTEC INTERNATIONAL LTD. Vs. UNION OF INDIA
July 7, 2022
FAHIM KARIM SHEIKH Vs. STATE OF MAHARASHTRA
December 1, 2022
FAISALULLAH INAYATHULLAH SHAIKH Vs. STATE OF MAHARASHTRA
August 28, 2022
FAIYYAZ MULLAJI Vs. SECRETARY, URBAN DEVELOPMENT DEPARTMENT
September 29, 2022
FAIZ AHMED MOHAMMED ALI KHOT Vs. STATE OF MAHARASHTRA
May 4, 2022
FAIZAN WAHID BAIG Vs. STATE OF MAHARASHTRA
November 15, 2022
FAKIRA Vs. COLLECTOR, AHMEDNAGAR, DIST. AHMEDNAGAR
February 2, 2022
FALCON RETREAT PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
November 24, 2022
FANNY ELAINE D SILVA Vs. VILLAGE PANCHAYAT OF BETALBATIM
March 10, 2022
FARUKH KHAN Vs. STATE OF MAHARASHTRA
April 7, 2022
FARZIN ARDESHIR ADEL Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
August 11, 2022
FEDERATION OF RETAIL TRADERS WELFARE ASSOCIATE Vs. STATE OF MAHARASHTRA
February 23, 2022
FEROZE MITHIBORWALA Vs. STATE OF MAHARASHTRA
February 22, 2022
FILOMENA SALDANHA Vs. SUNIL KOHLI
March 2, 2022
FIRDOUS MOHAMMAD YUNUS PATEL Vs. STATE OF MAHARASHTRA
August 4, 2022
FIROZ KHAN Vs. STATE OF MAHARASHTRA
April 1, 2022
FIRST RAND SERVICES PRIVATE LIMITED Vs. PANTHEON INFRASTRUCTURE LIMITED
January 5, 2022
FLAG OFFICER COMMANDING Vs. COLLECTOR AND DIST. MAGISTRATE
March 7, 2022
FOMENTO RESORTS AND HOTELS LTD Vs. STATE OF GOA
September 5, 2022
FOREST DEVELOPMENT CORPORATION LTD Vs. RANJEETSINGH BABUSINGH ARORA
March 29, 2022
FORUM AGAINST OPPRESSION OF WOMEN Vs. A & ORS
March 17, 2022
FR. PETER THAMAJI AMOLIK Vs. PRESIDENT, SAINT FRANCIS DE-SALES EDUCATION SOCIETY
January 4, 2022
FRANCIS CRUZ Vs. STATE OF GOA
November 9, 2022
FRANCIS ROSARIO MOTI CRUZ Vs. LYNDON FREDDY PEREIRA
April 4, 2022
FRANKY CARVALHO Vs. RAJU JASWANT SINGH
July 1, 2022
FRANSQUINHA FERNANDES, WIDOW OF JOSE FERNANDES Vs. ANIL M. YADAV
February 3, 2022
FRIENDS & FRIENDS SHIPPING PRIVATE LIMITED Vs. CENTRAL WAREHOUSING CORPORATION
July 12, 2022
FSM EDUCATION PVT. LTD Vs. UNION OF INDIA
January 10, 2022
FULMATI HRIDAYNARAYAN CHAUHAN Vs. STATE OF MAHARASHTRA
January 10, 2022
FURTADO ASSOCIATES Vs. STATE OF GOA
September 14, 2022
FUTURE GENERALI INDIA LIFE INSURANCE COMPANY LIMITED Vs. PARTHA SARATHY SARKAR
November 28, 2022
G.R. SHARMA Vs. R.K. SHARMA
October 7, 2022
GAGAN OMPRAKASH NAVANI Vs. INCOME TAX OFFICER
March 15, 2022
GAJANAN Vs. MAHADEO
January 12, 2022
GAJANAN S/O. MAROTI MEHARKAR Vs. STATE OF MAHARASHTRA
May 6, 2022
GAJANAN VITHOBA JAIN Vs. SHIV VAIBHAV COLLEGE OF EDUCATION, WARDHA
September 22, 2022
GALORE DEVELOPERS PVT. LTD. Vs. SOLAPUR MUNICUPAL CORPORATION
October 6, 2022
GANESH Vs. STATE OF MAHARASHTRA
October 4, 2022
GANESH Vs. STATE OF MAHARASHTRA
January 13, 2022
GANESH Vs. STATE OF MAHARASHTRA
April 7, 2022
GANESH Vs. STATE OF MAHARASHTRA
December 14, 2022
GANESH Vs. UNION OF INDIA
November 9, 2022
GANESH ANMAPPA @ HANMANTAPPA TALWAR Vs. STATE OF MAHARASHTRA
April 29, 2022
GANESH BHAGYA MANDAVKAR Vs. STATE OF MAHARASHTRA
January 27, 2022
GANESH DADARAO THOMBRE Vs. STATE OF MAHARASHTRA
August 10, 2022
GANESH DIGAMBER JAMBHRUNKAR Vs. STATE OF MAHARASHTRA
September 20, 2022
GANESH MADHAV RAJPANKE Vs. STATE OF MAHARASHTRA
April 25, 2022
GANESH NARAYAN DANDEKAR (KOLI) Vs. STATE OF MAHARASHTRA
January 25, 2022
GANESH NARHAR CHAVAN Vs. STATE OF MAHARASHTRA
March 11, 2022
GANESH NIDHANA PATHADE Vs. STATE OF MAHARASHTRA
May 4, 2022
GANESH NIVRUTTI GHADGE Vs. STATE OF MAHARASHTRA
April 11, 2022
GANESH RAMCHANDRA NAIK Vs. STATE OF MAHARASHTRA
May 4, 2022
GANESH S/O KASHINATHRAO GULVE Vs. STATE OF MAHARASHTRA
April 22, 2022
GANESH SHANKAR PILANE Vs. STATE OF MAHARASHTRA
March 11, 2022
GANESH SURESH JADHAV Vs. STATE OF MAHARASHTRA
April 5, 2022
GANGADHAR Vs. MADHUKAR
June 23, 2022
GANGADHAR Vs. BHAGWAN
October 10, 2022
GANGADHAR S/O EKNATH KANADE Vs. STATE OF MAHARASHTRA
March 8, 2022
GANGADHARRAO CHITNAVIS MEMORIAL MEDICAL RESEARCH TRUST Vs. NAGPUR MUNICIPAL CORPORATION
December 9, 2022
GANGARAM Vs. STATE OF MAHARASHTRA
January 4, 2022
GANGARAM ALIAS GUDDU S/O.TANNUMAL Vs. STATE OF MAHARASHTRA
March 7, 2022
GANGARAM CHHABILDAS CHARITY TRUST Vs. STATE OF MAHARASHTRA
January 13, 2022
GANPAT BABURAO BORASTE Vs. VINAYAK PANDURANG WAGHMARE
September 24, 2022
GANPAT BABURAO BORASTE Vs. VINAYAK PANDURANG WAGHMARE
September 26, 2022
GANPAT BABURAO BORASTE Vs. VINAYAK PANDURANG WAGHMARE
September 5, 2022
GANPAT SINGH Vs. GUNDU CHANDRASHEKAR
June 23, 2022
GANPATI HARIBHAU GHOGRE Vs. BHAGWAN GOVINDRAO JANGLE
August 4, 2022
GANPATRAO JANARDHAN PATIL Vs. STATE OF MAHARASHTRA
April 25, 2022
GANV BHAVANCHO EKVOTT Vs. SOUTH WESTERN RAILWAYS
August 3, 2022
GAONKAR CHEMICALS Vs. GOA INDUSTRIAL DEVELOPMENT CORPORATION
November 28, 2022
GAURAV GANESH DAS DAGA Vs. MAHARASHTRA PUBLIC SERVICE COMMISSION
March 4, 2022
GAURAV SURESH TINGRE Vs. PRIYANKA GAURAV TINGRE
April 13, 2022
GAURAV V. GHUGARE Vs. STATE
May 10, 2022
GAURI RAJENDRA KAMAT Vs. SANDRA DSOUZA
March 15, 2022
GAUTAM CHANDRAKANT KHAIRNAR Vs. STATE OF MAHARASHTRA
May 6, 2022
GAUTAM KAMLAKAR PARDESHI Vs. STATE OF MAHARASHTRA
June 10, 2022
GAUTAM NAVLAKHA Vs. NATIONAL INVESTIGATION AGENCY
April 26, 2022
GAUTAM THAPAR Vs. CENTRAL BUREAU OF INVESTIGATION
March 25, 2022
GAYATHRI W/O PRADEEPRAJ Vs. STATE OF MAHARASHTRA
February 1, 2022
GAYATRI Vs. STATE OF MAHARASHTRA
October 11, 2022
GEETA Vs. VIJAYANAND GRUH NIRMAN SAHAKARI
September 30, 2022
GEETA ARUN NAIK Vs. KRISHNANATH BABURAO NAIK AND BROS
October 4, 2022
GEORGE KOCHAVEEDU VARGHESE Vs. KAILASHCHANDRA KEDARNATH AGRAWAL
February 26, 2022
GEORGE VEERAMPULLY Vs. PANDURANG DAMU KAMAT
March 23, 2022
GHAI CONSTITUTIONS Vs. STATE OF MAHARASHTRA
January 10, 2022
GHAI CONSTRUCTION, A PROPRIETARY CONCERNED OWNED BY AND REPRESENTED Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD.
December 13, 2022
GHANSHYAM DINESH GUPTA Vs. STATE OF MAHARASHTRA
June 4, 2022
GHASS COMPOUND INDUSTRIAL ASSOCIATION, Vs. SLUM REHABILITATION AUTHORITY
March 9, 2022
GIRIJA MAHESHWARI Vs. Z.A.HAQ
April 26, 2022
GIRISH RAYA CHODANKAR Vs. GOA LEGISLATIVE ASSEMBLE
February 24, 2022
GIRISH S/O RAMSHANKAR UPADYAY Vs. SHARAD S/O RAMSHANKAR UPADHYAY
January 21, 2022
GIRISH UTTAMRAO KOHOK Vs. RATAN HIRAJI DEORE
May 5, 2022
GIYANRAJ TOPILAL SUNAR Vs. KRISHNA P. FATARPEKAR
July 1, 2022
GKB HI TECH PVT LTD Vs. DEPUTY DIRECTOR (REV.), EMPLOYEES STATE INSURANCE CORPORATION
August 25, 2022
GLAXOSMITHKLINE PHARMACEUTICALS LTD. Vs. ASSISTANT DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI
January 24, 2022
GLOBUS PETROADDITIONS PVT. LTD. Vs. UNION OF INDIA
February 1, 2022
GLORIO FABIANO DIAS Vs. SMT. LUCIA DIAS
January 28, 2022
GOA BACHAO ABHIYAN Vs. GREATER PANAJI PLANNING
June 21, 2022
GOA FOUNDATION Vs. NATIONAL GREEN TRIBUNAL, PRINCIPAL BENCH
September 21, 2022
GOA FOUNDATION Vs. STATE OF GOA
October 3, 2022
GOA HOUSING BOARD Vs. MADAN WAMAN CHONDANKAR
May 6, 2022
GOA KSHATRIYA MARATHA SAMAJ Vs. PALLAVI GAJANAND BHOSALE
October 17, 2022
GOA STATE POLLUTION CONTROL BOARD Vs. SOUTH WEST PORT LTD
July 21, 2022
GOAN REAL ESTATE AND CONSTRUCTION PVT. LTD. Vs. CHIEF ENGINEER, ELECTRICITY DEPARTMENT
November 25, 2022
GODAVARI MARATHWADA IRRIGATION DEVEIOPMENT CORPORATION Vs. R.R. ZODGE
August 1, 2022
GODAVARI MARATHWADA IRRIGATION DEVELOPMENT Vs. M/S. S. D. SHINDE AND SONS
June 20, 2022
GODREJ & BOYCE MFG. CO. LTD. Vs. UNION OF INDIA (THROUGH THE SECRETARY) MINISTRY OF LAW AND JUSTICE, DEPARTMENT OF LEGAL AFFAIRS
August 5, 2022
GOEL GANGA FOUNDATION Vs. FEDERATION OF SWARGANGA CO.OP. SOCIETY LIMITED
September 27, 2022
GOKUL BABARAO KALE Vs. COMMISSIONER, (BACKWARD CELL)
June 24, 2022
GOKUL BHIKA PATIL Vs. STATE OF MAHARASHTRA
February 11, 2022
GOKUL S/O KISAN MALI Vs. UNION OF INDIA
August 26, 2022
GONDIA EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
September 12, 2022
GOODWILL REALTORS AND PROPERTIES PVT. LTD Vs. BHANUMATI KESHRICHAND JHAVERI
April 13, 2022
GOPAL Vs. UNION OF INDIA
September 5, 2022
GOPAL BHIMRAO GHUMASE Vs. STATE OF MAHARASHTRA
February 16, 2022
GOPAL GANPAT KARANKAR Vs. STATE OF MAHARASHTRA
September 15, 2022
GOPAL GAONKAR Vs. MILAGRES RODRIGUES
March 10, 2022
GOPAL NAIK PANVELKAR Vs. MEMBER SECRETARY
April 22, 2022
GOPAL S/O BABULAL AGRAWAL Vs. DIVISIONAL COMMISSIONER AMRAVATI DIVISION
January 28, 2022
GOPAL SHIVRAM KRISHNAN Vs. STATE OF MAHARASHTRA
August 17, 2022
GOPALKRISHNA S/O. DIGAMBARRAO KULKARNI Vs. RAJSHEKHAR S/O. DIGAMBARRAO KULKARNI
February 15, 2022
GOPALRAO Vs. STATE OF MAHARASHTRA
September 23, 2022
GOPALRAO KASHINATH KELE Vs. STATE CO-OPERATIVE ELECTION AUTHORITY
November 28, 2022
GOPICHAND Vs. STATE OF MAHARASHTRA
July 26, 2022
GORAKNATH TORASKAR Vs. STATE OF GOA
March 9, 2022
GORAKSHNATH @ SAMADHAN S/O NAVNATH PAGAR Vs. STATE OF MAHARASHTRA
January 5, 2022
GOURAV NARENDRA SINGH Vs. STATE OF MAHARASHTRA
August 12, 2022
GOVARDHAN Vs. SAI BABA ESTATES
February 21, 2022
GOVARDHAN @ PAPPU S/O BALASAHEB GUND Vs. STATE OF MAHARASHTRA
November 16, 2022
GOVIND Vs. STATE OF MAHARASHTRA
December 7, 2022
GOVIND BURLA PUNGATI Vs. STATE OF MAHARASHTRA
March 21, 2022
GOVIND POSLYA GAVIT Vs. COMPETENT AUTHORITY
May 5, 2022
GOVIND RAMLING SOLPURE Vs. GOVERNMENT OF MAHARASHTRA
May 5, 2022
GOVIND RAMRAO SOLANKE Vs. STATE OF MAHARASHTRA
September 16, 2022
GOVIND S/O MANOHAR KALE Vs. STATE OF MAHARASHTRA
May 6, 2022
GOVIND SHANKAR PATIL Vs. STATE OF MAHARASHTRA
July 28, 2022
GOVIND VISHWANATH WAGH Vs. STATE OF MAHARASHTRA
January 3, 2022
GOVINDA Vs. STATE OF MAHARASHTRA
March 22, 2022
GOVINDA DASHRATH SONAWANE Vs. STATE OF MAHARASHTRA
March 8, 2022
GOVINDLAL MOHANLAL MOHOTA Vs. NAGPUR IMPROVEMENT TRUST
May 1, 2022
GOWARDHAN Vs. STATE OF MAHARASHTRA
March 21, 2022
GRACEWORKS REALTY & LEISURE PVT. LTD Vs. MR. ZAHID HUSSAIN KHAN
March 2, 2022
GRACEWORKS REALTY & LEISURE PVT. LTD. Vs. ZAHID HUSSAIN KHAN
February 28, 2022
GREATSHIP (INDIA) LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 18, 2022
GUJJAR CHINAYYA RAJMOULI Vs. STATE OF MAHARASHTRA
May 6, 2022
GULAB S/O. LAXMAN Vs. STATE OF MAHARASHTRA
January 18, 2022
GULAM MAGDUM S/O. GULAM SARVAR Vs. NIYAMATIBI W/O. GULAM SARVAR
April 6, 2022
GUNVANT ROHIDAS BANSODE Vs. STATE OF MAHARASHTRA
January 4, 2022
GUNWANTA GOVINDA, EX-EMPLOYEE OF WCL Vs. CHIEF GENERAL MANAGER, WESTERN COALFIELDS LIMITED
March 17, 2022
GUPTA FREIGHT CARRIER Vs. EXECUTIVE DIRECTOR
April 5, 2022
GURJIT SINGH AND @ VICKY ANAND S/O. SHREE HARNAM SINGH Vs. INTELLIGENCE OFFICER
May 13, 2022
GURUDAS G. PAI Vs. STATE OF GOA
December 15, 2022
GURUDAS VATTU CHATI ALDONKAR Vs. STATE OF GOA
September 29, 2022
GYANDEO Vs. UNITED INDIA INSURANCE COMPANY LTD
December 22, 2022
H. S. ARUN KUMAR Vs. STATE OF GOA
November 9, 2022
HAIBATRAO MADHAVRAO PATIL Vs. STATE OF MAHARASHTRA
April 5, 2022
HAL OFFSHORE LTD Vs. STATE OF MAHARASHTRA
June 15, 2022
HAMID HUSSAIN PATHAN Vs. STATE OF MAHARASHTRA
September 15, 2022
HANIF KARIM LALUWALE Vs. STATE OF MAHARASHTRA
June 28, 2022
HANMANT NINGAPPA KAKANDAKI Vs. STATE OF MAHARASHTRA
March 8, 2022
HANMANTRAO MASAJI BANDUKE Vs. STATE OF MAHARASHTRA
April 18, 2022
HANSRAJ BALAKRAM RAJPUT Vs. STATE OF MAHARASHTRA
November 17, 2022
HANUMAN ANANDRAO PENDAM Vs. STATE OF MAHARASHTRA
March 16, 2022
HANUMAN PENDAM Vs. STATE OF MAHARASHTRA
March 8, 2022
HANUMANPRASAD RAMESHWARDAS Vs. STATE OF MAHARASHTRA
June 14, 2022
HANUMANT JAGANNATH NAZIRKAR Vs. STATE OF MAHARASHTRA
April 30, 2022
HANUMANTRAO MAROTRAO Vs. NAGPUR MUNICIPAL CORPORATION
April 6, 2022
HANY BABU Vs. NATIONAL INVESTIGATION AGENCY
September 19, 2022
HARDAYAL SINGH Vs. UNION OF INDIA
December 23, 2022
HARESH NARENDRA Vs. STATE OF MAHARASHTRA
January 7, 2022
HARESHWAR HARISCHANDRA MISTRY Vs. PRAVIN B. NAYAK
January 4, 2022
HARI CHIRAYARUKIL Vs. ANAND A. NAIK
June 24, 2022
HARI CHIRAYARUKIL PADMARAJAN Vs. ANAND A. NAIK
June 23, 2022
HARI SANKARAN Vs. SERIOUS FRAUD INVESTIGATION OFFICE
April 19, 2022
HARIBHAU NARAYAN CHIKANE Vs. STATE OF MAHARASHTRA
December 16, 2022
HARIDAS RAOSAHEB BEDARE Vs. STATE OF MAHARASHTRA
October 18, 2022
HARIDAS VISHNUS SAWANT Vs. NALINI SATISH JADHAV
April 8, 2022
HARIOM PROJECTS PRIVATE LIMITED Vs. UNION OF INDIA
May 6, 2022
HARISH CHANDRA DAMODAR Vs. UNION OF INDIA
May 24, 2022
HARISH GANGJI DEDHIYA Vs. UNION OF INDIA
March 29, 2022
HARISH S/O GANGARAM AGRAWAL Vs. SATISHKUMAR S/O SURESHCHANDRA AWASTHI
April 25, 2022
HARISH S/O SHANKARRAO MATE Vs. STATE OF MAHARASHTRA
August 5, 2022
HARISHCHANDRA BHAGWAN BHUJBAL Vs. CITY AND INDUSTRIAL DEVELOPMENT
February 16, 2022
HARISHCHANDRA SITARAM KHANORKAR Vs. STATE OF MAHARASHTRA
December 15, 2022
HARIT VIPINCHANDRA DESAI Vs. AIRPORTS AUTHORITY OF INDIA
January 18, 2022
HARJIT SINGH Vs. STATE OF MAHARASHTRA
October 4, 2022
HARMESH SINGH CHADHA @ JIMMY Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
June 14, 2022
HARSHADA RAHUL KOMALKAR Vs. STATE OF MAHARASHTRA
December 20, 2022
HARSHAL KAILASHRAO ZAREKAR Vs. STATE OF MAHARASHTRA
June 27, 2022
HARSHEREKHA AJAY GARG Vs. STATE OF MAHARASHTRA
June 10, 2022
HARSHWARDHAN SHRIKRISHNA DOLE Vs. GOLDMINAR DEVELOPERS PVT. LTD
November 25, 2022
HARSIMRAN SINGH Vs. STATE
May 12, 2022
HARVINDER KAUR VISHAKHA SINGH Vs. TARVINDER SINGH K. SINGH
January 17, 2022
HASAN ALI ASAD ALI Vs. DIVISIONAL COMMISSIONER
May 6, 2022
HASANKHAN S/O JABAJKHAN Vs. STATE OF MAHARASHTRA
July 27, 2022
HDFC AGRO GENERAL INSURANCE Vs. PANDHARI KANTA
February 24, 2022
HDFC BANK LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
March 1, 2022
HDFC ERGO GENERAL INS. CO. LTD Vs. SHIVAJI MURLIDHAR BHADGALE
December 6, 2022
HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. ARAKSHITA MAHARANA, ALIAS ARAKSHITA
March 10, 2022
HEERA BHIMRAO DANGE Vs. DIVISIONAL COMMISSIONER
June 1, 2022
HEMANT GAMANLAL MEHTA Vs. STATE OF MAHARASHTRA
October 20, 2022
HEMKANT S/O MADHAVRAO KOMBE Vs. PURUSHOTTAM S/O WAMANRAO KOMBE
April 22, 2022
HEMLATA Vs. MAHARASHTRA STATE ELECTRICITY TRANSMISSION COMPANY LIMITED
November 17, 2022
HEMRAJ Vs. STATE OF MAHARASHTRA
March 29, 2022
HEMRAJ Vs. STATE OF MAHARASHTRA
February 26, 2022
HIGH COURT OF JUDICATURE AT BOMBAY Vs. MATHEWS J. NEDUMPARA
September 22, 2022
HIGH COURT ON ITS OWN MOTION (IN THE MATTER OF JILANI BUILDING AT BHIWANDI) Vs. BHIWANDI NIZAMPUR MUNICIPAL CORPORATION
February 26, 2022
HIND RUBBER INDUSTRIES PVT. LTD. Vs. STATE OF MAHARASHTRA
August 5, 2022
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. UNION OF INDIA AND
January 10, 2022
HIRALAL GANPATRAO BANGADKAR Vs. STATE OF MAHARASHTRA
September 29, 2022
HIRASING S/O KALYANSING CHANDELTHAKUR Vs. STATE OF MAHARASHTRA
January 18, 2022
HITEN DHIRAJLAL MEHTA Vs. BHANSALI PRODUCTION
February 23, 2022
HITESH SANTOSH VARTAK Vs. STATE OF MAHARASHTRA
October 18, 2022
HITESH SHRIRAM AGRAWAL Vs. STATE OF MAHARASHTRA
June 22, 2022
HMG INDUSTRIES LTD. Vs. CANARA BANK
June 13, 2022
HONEST SHELTERS PVT. LTD Vs. SHREE RAM URBAN INFRASTRUCTURE LTD
April 29, 2022
HOTEL OWNERS ASSOCIATION KALYAN Vs. COMMISSIONER, STATE EXCISE
March 29, 2022
HOTEL SILVER SANDS Vs. STATE OF GOA
March 2, 2022
HOUSABAI Vs. STATE OF MAHARASHTRA
November 25, 2022
HRIDAY NIRAJ MEHTA Vs. UMESH JAYANTILAL MEHTA
February 15, 2022
HRITHIK S/O SUDHIR BORKAR Vs. STATE OF MAHARASHTRA
August 2, 2022
HUGH FERNANDES Vs. BLANCHE BERNADETTE
July 4, 2022
HUSSAIN MUSTAK CHOUDHARI Vs. STATE OF MAHARASHTRA
March 4, 2022
HYPRECISION HYDRAULIK Vs. STATE OF MAHARASHTRA
December 21, 2022
I. N. HALKARA H.U.F. THROUGH ITS KARTA MR. INDARMAL N. HALKARA Vs. PRADIP BASTIMAL CHOPRA
February 2, 2022
IATROS PHARMACEUTICALS PRIVATE LIMITED Vs. ZENLABS INDIA
February 16, 2022
IBARAT HUSAIN KITABULLAH Vs. STATE OF MAHARASHTRA
August 29, 2022
ICICI BANK LTD Vs. STATE OF MAHARASHTRA
August 1, 2022
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. NANDKISHOR BAPURAO SHINGANE
April 19, 2022
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SITA SHIVAJI SINDE
July 28, 2022
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. ASSENCIA FERNANDES
April 1, 2022
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. SEBASTIAO CASTANTINNHO
March 17, 2022
IDFC FIRST BANK LIMITED Vs. BELL INVEST INDIA LIMITED
February 21, 2022
IDRIS RAJARAM MORYA Vs. STATE OF MAHARASHTRA
February 14, 2022
IFFCO TOKIO GENERAL INSURANCE Vs. SAMEERA HAJIMIYAN PATEL
April 7, 2022
IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs. MISS AMBERLY JONALYNN FERNANDES
July 8, 2022
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. BINDIYA KUSHALI VELIP W/O LATE KUSHALI VELIP
October 21, 2022
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. CHANDRAKALA SADANAND KERKAR
August 18, 2022
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. NAMRATA NAMDEO VISHE
December 23, 2022
IFFCO TOKIO GENERAL INSURANCE COMPANY Vs. NAMRATA NAMDEO VISHE
December 22, 2022
IFFCO TOKIO GENERAL INSURANCE COMPANY Vs. NAMRATA NAMDEO VISHE
December 21, 2022
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. RATNA SHETTY
July 7, 2022
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD. Vs. YESHASHRI SURENDRA NAIK
September 8, 2022
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD. Vs. FR. LEVIS GOMES, SINCE DECEASED
April 1, 2022
IFFCO-TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. RINA DINESH KUMAR GOND
March 17, 2022
IFTEKHARULLAH BAIG Vs. STATE OF MAHARASHTRA
September 26, 2022
ILAIBAKSH BABAMIYA MUNDHE Vs. STATE OF MAHARASHTRA
February 3, 2022
IMELDA DIAS SOUZA E SILVA Vs. STATE OF GOA
July 1, 2022
IMRAN KHAN Vs. UNION OF INDIA
October 17, 2022
IMRANALI BABUALI SAYYED Vs. STATE OF MAHARASHTRA
September 19, 2022
IMTIAZ USMAN MEMON Vs. STATE OF MAHARASHTRA
January 7, 2022
INDERMAL PANNALAL JAIN Vs. STATE OF MAHARASHTRA
November 22, 2022
INDIABULLS HOUSING FINANCE Vs. STATE OF MAHARASHTRA
May 4, 2022
INDIAN BANK Vs. STATE OF MAHARASHTRA
January 27, 2022
INDRAKUMARI Vs. RANGASAMY R.
August 2, 2022
INDU WD/O MADHAO GOHATE Vs. PARIKSHIT S/O. DHYANESHWAR TAKSANDE
June 13, 2022
INDUS TOWERS LIMITED Vs. AKOLA MUNICIPAL CORPORATION
January 4, 2022
INFINITY INFRA Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED
August 11, 2022
INFO TECH CORPORATION OF GOA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, PANAJI
September 21, 2022
INGRAM MICRO INC. Vs. INCOME TAX OFFICER
February 26, 2022
INGRAM MICRO INDIA PVT. LTD Vs. MOHIT RAGHURAM HEGDE PROPRIETOR CREATIVE INFOTECH
August 30, 2022
INSIGHT DIAGNOSTIC ONCOLOGICAL & RESEARCH INSTITUTE PRIVATE LIMITED Vs. UNION OF INDIA,
July 28, 2022
INSTITUTE OF CHARTERED Vs. DHARMENDRA SUMANCHANDRA
December 2, 2022
INTERNATIONAL SOCIETY FOR KRISHNA Vs. INTERNATIONAL SOCIETY FOR KRISHNA
July 20, 2022
INTEROCEAN SHIPPING (INDIA) PVT. LTD. Vs. OIL & NATURAL GAS CORPORATION LTD.
August 18, 2022
INVESCO DEVELOPING MARKETS FUND Vs. ZEE ENTERTAINMENT ENTERPRISES LIMITED
March 22, 2022
IQBAL AHMED KALLAN KHAN Vs. STATE OF MAHARASHTRA
April 29, 2022
IQBAL MAHIBOOB MOMIN Vs. STATE OF MAHARASHTRA
March 11, 2022
IRANA GAUD Vs. POLICE INSPECTOR, OFFICE IN CHARGE OF BICHOLIM POLICE STATION, BICHOLIM
April 18, 2022
ISHWAR ATMARAM JAVANE Vs. STATE OF MAHARASHTRA
January 18, 2022
ISHWAR D. PARWAR Vs. STATE OF GOA
March 30, 2022
ISHWAR MAROTRAO KUMBHARE Vs. STATE OF MAHARASHTRA
July 25, 2022
IYER SEETHARAMAN VENUGOPALAN Vs. UNION OF INDIA
February 2, 2022
J M FINANCIAL AND INVESTMENT CONSULTANCY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 4, 2022
JAGANATH HIROJI RAWOOL Vs. C.J. JOGY
May 20, 2022
JAGANNATH Vs. STATE OF MAHARASHTRA
August 26, 2022
JAGANNATH BHAGNATH BEDKE Vs. HARIBHAU JAGANNATH BEDKE
July 8, 2022
JAGANNATH KHANDERAO KEDAR Vs. GOPINATH BHIMAJI KEDAR
June 6, 2022
JAGDAMBA SYNTHETICS Vs. ASWANI BUILDERS
April 28, 2022
JAGDISH Vs. STATE OF MAHARASHTRA
January 11, 2022
JAGDISH Vs. STATE OF MAHARASHTRA
August 23, 2022
JAGDISH BHAGOJI LAHANE Vs. STATE OF MAHARASHTRA
February 1, 2022
JAGDISH LAHU BADHE Vs. STATE CO-OPERATIVE ELECTION AUTHORITY
December 1, 2022
JAGDISH LAHU BADHE Vs. STATE OF MAHARASHTRA
August 30, 2022
JAGDISH MANNALALJI SANCHERIYA Vs. STATE OF MAHARASHTRA
June 24, 2022
JAGDISH PARDESHI RATHOR Vs. STATE OF MAHARASHTRA
June 21, 2022
JAGDISH PUNDLIK WAGH Vs. STATE OF MAHARASHTRA
June 27, 2022
JAGDISH UTTAM VASAVE Vs. STATE OF MAHARASHTRA
September 20, 2022
JAGRUTI MILIND NAIK Vs. SHEKH NAJEER SHAIKH KABIR
May 5, 2022
JAGRUTI RAJESH SHAH Vs. MAHEK DEVELOPERS
April 26, 2022
JAHAAN MINOO DASTUR Vs. STATE OF MAHARASHTRA
August 26, 2022
JAHID MOHARAM SHAIKH Vs. BOMBAY HOUSING AND AREA DEVELOPMENT BOARD
June 6, 2022
JAI GAJANAN SHRI GAJANAN BUILDING MATERIAL SUPPLIERS Vs. STATE OF MAHARASHTRA
January 13, 2022
JAI RAWAT Vs. STATE OF MAHARASHTRA
June 15, 2022
JAIBHARAT MAHILA SEWA SANSTHA Vs. STATE OF MAHARASHTRA
November 29, 2022
JAIN IRRIGATION SYSTEMS LTD Vs. UNION OF INDIA
October 3, 2022
JAIN SUPARI CENTRE Vs. RAMESHLAL MOTILAL HASORIYA
July 27, 2022
JAINABI Vs. SHEIKH BASHIR SHEIKH AMIR
January 11, 2022
JAIRAM KISAN BHOYE Vs. STATE OF MAHARASHTRA
January 27, 2022
JAISHREE TRIMBAK TAKALKAR Vs. STATE OF MAHARASHTRA
April 5, 2022
JAISING NIVRUTTI SONAWANE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
July 21, 2022
JAKHOTIYA PLASTICS PVT. LTD. Vs. SMITA LAXMAN GAUDE
April 8, 2022
JALGAON JANTA SAHAKARI BANK LTD. Vs. JOINT COMMISSIONER OF SALES TAX
August 30, 2022
JALINDER @ VICKY @ VIVEK RAMCHANDRA JADHAV Vs. STATE OF MAHARASHTRA
February 21, 2022
JALNA DISTRICT CENTRAL CO-OPERATIVE Vs. MANIK
October 19, 2022
JAMES T. GEORGE Vs. STATE OF MAHARASHTRA
June 20, 2022
JANABAI VASANT RAUT Vs. STATE OF MAHARASHTRA
January 17, 2022
JANAK N. VYAS Vs. STATE OF MAHARASHTRA
March 9, 2022
JANARDAN Vs. STATE OF MAHARASHTRA
May 2, 2022
JANARDAN SAMPAT JADHAV Vs. STATE OF MAHARASHTRA
January 25, 2022
JANARDAN TRIMBAK WAGH Vs. STATE OF MAHARASHTRA
January 4, 2022
JANARDHAN Vs. SWAMI VIVEKANAND SHIKSHAN
March 28, 2022
JAR PRODUCTIONS PRIVATE LIMITED Vs. UNION OF INDIA
June 9, 2022
JASANI REALTY PVT.LTD Vs. VIJAY CORPORATION
April 25, 2022
JAVED RAZA SHROFF Vs. STATE OF MAHARASHTRA
December 20, 2022
JAWAHAR HIRALAL MEHTA Vs. STATE OF MAHARASHTRA
February 24, 2022
JAY BHAWANI SAWAMROJGAR SEVA SAHAKARI SANSTHA MARYADIT, SHRAMSAPHALYA Vs. STATE OF MAHARASHTRA
December 12, 2022
JAY GAS AGENCY Vs. UNION OF INDIA
September 13, 2022
JAYANT INDUSTRIES Vs. INDIAN TOBACCO COMPANY (ITC)
January 11, 2022
JAYANT K. NAROJI Vs. SHUBHANGI SANTOSH NAIK
January 19, 2022
JAYANT S/O SHRI GAJANANRAO PHATING Vs. MUNICIPAL COUNCIL
March 8, 2022
JAYANT TALKIES Vs. YAVATMAL URBAN CO.OP. BANK LTD
January 20, 2022
JAYAPAALAN S. PILLAI Vs. DINESH SAMPATRAJ MEHTA
June 6, 2022
JAYDEEP VILAS TAWARE Vs. STATE OF MAHARASHTRA
March 16, 2022
JAYENDRA SAHDEO ABNAVE Vs. SOU. SUNITA VILAS MAHADIK
August 19, 2022
JAYESH MATHURBHAI PATEL Vs. BHAKTI ENTERPRISES
January 13, 2022
JAYESH TANNA, DIRECTOR OF ITMC DEVELOPER PVT. LTD Vs. RADHA ARAKKAL
May 2, 2022
JAYESH VINOD TANNA Vs. NAGEES AHMED KHAN
September 21, 2022
JAYESH VISHNU PARAB Vs. STATE OF GOA
October 19, 2022
JAYKUMAR Vs. STATE OF MAHARASHTRA
June 14, 2022
JAYPRAKASH SAHAKARI GRIHA RACHANA SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA
July 4, 2022
JAYSHREE VISHWANATH BHALE Vs. STATE OF MAHARASHTRA
August 30, 2022
JAYSHRI W/O RAMESHCHANDRA BHORE Vs. ARVIND S/O NARAYANRAO TAREKAR
January 21, 2022
JAYWANT INDUSTRIAL PREMISES COOPERATIVE SOCIETY LTD Vs. SANGEETA KEWALRAMANI
April 21, 2022
JAYWANTA GANGARAM PAWAR Vs. STATE OF MAHARASHTRA
June 30, 2022
JEETENDRA NAVLANI Vs. STATE OF MAHARASHTRA
April 12, 2022
JEEVAN ASHA TRUSTS ASHA SHISHUGRUHA Vs. GIULIANO NAV. ITALIAN NATIONAL
July 21, 2022
JEEVAN MALLAPA TONEMARE Vs. CHIEF OFFICER
March 23, 2022
JETARAM MALAJI CHOUDHARY Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION
June 6, 2022
JIJABAI MUKAJI GATHARI Vs. STATE OF MAHARASHTRA
October 14, 2022
JIJABAI PARASRAM AATRAM Vs. COLLECTOR, NANDED
February 10, 2022
JIJAMATA PUBLIC SCHOOL Vs. EMPLOYEES PROVIDENT FUNDS ORGANIZATION
January 20, 2022
JILANI KHAJA SIKALKAR Vs. STATE OF MAHARASHTRA
September 30, 2022
JITENDRA N. JAIN Vs. STATE OF MAHARASHTRA
January 21, 2022
JITENDRA S/O SOMNATH MANDLIK Vs. STATE OF MAHARASHTRA
February 14, 2022
JITENDRAKUMAR KRISHNARAO LANJEWAR Vs. STATE OF MAHARASHTRA
November 30, 2022
JIWAN Vs. STATE OF MAHARASHTRA
February 26, 2022
JOAO ANTONIO LOPES Vs. STATE OF GOA
December 20, 2022
JOHNSON CHRISTOPHER RAICHUR Vs. STATE OF MAHARASHTRA
January 20, 2022
JORGE MENEZES SOUZA Vs. MAXIMO J R DE SOUZA
August 26, 2022
JOSE VELHO VIRGILIO JOAQUIM Vs. STATE OF GOA
April 21, 2022
JOSEPH NELSON DSOUZA Vs. STATE OF GOA
August 17, 2022
JOYCE CECILIA ROMALIA DE SOUZA Vs. CARL J. M. DE SOUZA
March 1, 2022
JSW STEEL LIMITED Vs. JANARDAN VITHU MHATRE
January 27, 2022
JSW STEEL LIMITED Vs. BELLARY OXYGEN COMPANY PRIVATE LIMITED
November 18, 2022
JUDE ROZARIO MAGIMA Vs. ASSISTANT REGISTRAR OF COOPERATIVE SOCIETIES AND ASSISTANT ELECTION OFFICER, CENTRAL ZONE
April 13, 2022
JULIANA PIRES Vs. CHIEF MANAGER, CANARA BANK
October 27, 2022
JUMRANI GAUTAM ANILKUMAR Vs. UNION OF INDIA
December 12, 2022
JWALA JAMBUVANTRAO DHOTE Vs. COMMISSIONER OF POLICE
August 22, 2022
JYOTI JAGTAP Vs. NATIONAL INVESTIGATING AGENCY
October 17, 2022
JYOTI MAHESH AGRAWAL Vs. DEPUTY CHIEF ENGINEER
December 19, 2022
JYOTI SUNIL BADADHE Vs. AJIT MACCHINDRA BADADHE
September 21, 2022
JYOTSNAMALA ULHAS TAWADE Vs. STATE OF MAHARASHTRA
September 15, 2022
K & K FOUNDERY PVT. LTD. Vs. STATE OF MAHARASHTRA
March 10, 2022
K.R.TRADERS Vs. UNION OF INDIA
October 11, 2022
KAALKAA REAL ESTATES Vs. MUNICIPAL CORPORATION OF GR. MUMBAI
June 23, 2022
KAALKAA REAL ESTATES PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
September 20, 2022
KAALKAA REAL ESTATES PVT. LTD. Vs. STATE OF MAHARASHTRA
June 16, 2022
KACHRAJI Vs. PRAYAGBAI
April 8, 2022
KADAMBA TRANSPORT CORPORATION LTD Vs. VISHRAM JADHAV MAJOR
June 23, 2022
KADAMBA TRANSPORT CORPORATION LTD., Vs. AKSHATA SANTOSH SAWANT
March 10, 2022
KADAR NAZIR INAMDAR Vs. STATE OF MAHARASHTRA
September 29, 2022
KAILAS HARIBHAU WARHE Vs. STATE OF MAHARASHTRA
September 15, 2022
KAILAS LAXMAN CHAVAN Vs. STATE OF MAHARASHTRA
January 27, 2022
KAILAS SHALIKRAO BORODE Vs. REGISTRAR MONEY LENDING
May 6, 2022
KAILASH @ MAHESH Vs. STATE OF MAHARASHTRA
May 2, 2022
KAILASH SHREERAM AGARWAL Vs. STATE OF MAHARASHTRA
January 18, 2022
KAIZAR F. PITHAPURWALA Vs. KHURSHID SAFAKAT HUSSAIN LADHI
October 12, 2022
KALPANA VIJAYSINH SAVANT Vs. BARKHA AMIR HALDIVE
July 14, 2022
KALPESH BHIMRAO MAHALE Vs. STATE OF MAHARASHTRA
February 1, 2022
KAMALABAI W/O. VITTHALRAO JADHAV Vs. DARUBAI W/O. DAJIBA
March 31, 2022
KAMALKISHOR Vs. STAR PAPER MART
August 1, 2022
KAMLA CHANDRASINGH KABALI Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
February 2, 2022
KAMLESH JANARDHAN WALDE Vs. STATE OF MAHARASHTRA
January 4, 2022
KANAIYABHAI LALBHAI CONTRACTOR Vs. KALPESH PATEL SEASONS ENTERPRISES PRIVATE LIMITED
April 1, 2022
KANAKA KEDAR SAPRE Vs. KEDAR NARHAR SAPRE
January 4, 2022
KANHAIYYALAL JAIRAMDAS JETHWANI Vs. RUKMINIDEVI LALTAPRASAD GUPTA
September 13, 2022
KANHAIYYALAL S/O SONBAJI GAJBHIYE Vs. EDUCATION OFFICER (PRIMARY)
May 2, 2022
KANHOPATRA HARIBHAU DOLARE Vs. STATE OF MAHARASHTRA
June 9, 2022
KANHUJI S/O SATWAJI HIVRALE Vs. STATE OF MAHARASHTRA
May 6, 2022
KANJI RAVARIA Vs. ANIS ISMAIL KHOJA
June 9, 2022
KANTILAL CHHOTALAL PATEL Vs. MADHUBEN KANUBHAI PATEL
March 21, 2022
KANTILAL DASU VYAWAHARE Vs. ANIL SADASHIV JAGTAP
January 3, 2022
KANTILAL SAREMAL SOLANKI Vs. STATE OF MAHARASHTRA
January 25, 2022
KARAN Vs. STATE OF MAHARASHTRA
December 13, 2022
KARAN VISHNU KHANDELWAL Vs. HONOURABLE CHAIRMAN/SECRETARY VAIKUNTH (ANDHERI) COOPERATIVE
November 9, 2022
KARAN VISHNU KHANDELWAL Vs. HONOURABLE CHAIRMAN/SECRETARY VAIKUNTH (ANDHERI) COOPERATIVE HOUSING SOCIETY LTD
November 10, 2022
KARASEV VASILY Vs. STATE OF GOA
September 5, 2022
KARGWAL CONSTRUCTIONS PVT. LTD. Vs. OFFICE OF DISTRICT COLLECTOR AND MAGISTRATE NORTH GOA
April 5, 2022
KARISHMA IMRAAN KHAN MUJAWAR Vs. STATE OF MAHARASHTRA
July 11, 2022
KARISHMA PRAKASH Vs. UNION OF INDIA
July 12, 2022
KARMAYOGI SHANKARRAOJI PATIL Vs. RUIA AND RUIA PVT. LTD
August 3, 2022
KASHINATH JAIRAM SHETYE Vs. STATE OF GOA, THR. CHIEF SECRETARY AND 3 ORS.
September 6, 2022
KASHINATH S/O NAGNATH Vs. STATE OF MAHARASHTRA
July 13, 2022
KASHIRAM @ KASHINATH SADASHIV MAHAJAN Vs. NHAVI MASJID TRUST
May 6, 2022
KASHIRAM HANMANT JADHAV Vs. STATE OF MAHARASHTRA
May 4, 2022
KASTURI SUSHMA KHANDEKAR Vs. STATE OF MAHARASHTRA
March 22, 2022
KATEPURNA MATSYA VYAVASAYA SAHAKARI SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA
August 23, 2022
KAULCHAND H. JOGANI Vs. SHREE VARDHAN INVESTMENT
November 10, 2022
KAUSABAI DATTATRAY DALVI Vs. MIRABAI SUBHASH GANGURDE
October 7, 2022
KAUSHALYABAI W/O BABURAO BHAVAR Vs. CHANDRAVIR VIRNARAYAN CHAUDHARI
April 20, 2022
KAUSHLABAI Vs. UNION OF INDIA
November 14, 2022
KAUTIK SAHEBRAO CHAVAN Vs. STATE OF MAHARASHTRA
May 6, 2022
KAVESH GOSAVI Vs. STATE
September 22, 2022
KAVILETHU NEELAKANTAN RAJAN Vs. UDAILAL RAMNARAYANI AHIR
January 28, 2022
KAVITA G. RAJANI Vs. SAMIR N. BHOJWANI
November 9, 2022
KAVITA MAHENDRA MAHAKAL Vs. STATE OF MAHARASHTRA
April 29, 2022
KAVITA SHANKAR HARALE Vs. STATE OF MAHARASHTRA
April 5, 2022
KAY VEE ENTERPRISES ENGINEERS AND BUILDERS Vs. DIRECTOR & SECRETARY, SHRI. GURU GOBIND SINGHJI
December 21, 2022
KAZI AHMED Vs. STATE OF MAHARASHTRA
May 4, 2022
KEDA PANDIT BACHHAV Vs. STATE OF MAHARASHTRA
July 25, 2022
KERSI RANDERIA Vs. ARMAITY TIRANDAZ
February 4, 2022
KESHARBAI Vs. STATE OF MAHARASHTRA
October 17, 2022
KESHAV Vs. STATE OF MAHARASHTRA
November 24, 2022
KESHAV S/O. CHANDRAKANT TAYADE Vs. STATE OF MAHARASHTRA
June 20, 2022
KETAN ANANT DESHMUKH Vs. SUMAN VISHNU DESHMUKH
May 6, 2022
KEWAL ASHOKABHAI VASOYA Vs. SUARABHAKTI GOODS PVT. LTD
October 7, 2022
KHAMBETE KOTHARI CANS & ALLIED PRODUCTS PVT. LTD. Vs. STATE OF MAHARASHTRA
September 21, 2022
KHAN MOHAMMED ARIF LALLAN Vs. DILIP BHAUSAHEB LANDE
January 13, 2022
KHANDELWAL TUBE MILL KAMGAR SANGH Vs. GOVERNMENT OF MAHARASHTRA
August 30, 2022
KHANDOBA DEVSTHAN TULJAPUR Vs. STATE OF MAHARASHTRA
July 14, 2022
KHILARI INFRASTRUCTURE PVT. LTD Vs. STATE OF MAHARASHTRA
May 6, 2022
KHUSHALI VAMAN PALKAR Vs. STATE OF GOA
June 21, 2022
KINIKO CO-OPERATIVE HOUSING SOCIETY Vs. STATE OF MAHARASHTRA
January 18, 2022
KIRAN Vs. STATE OF MAHARASHTRA
August 19, 2022
KIRAN Vs. STATE OF MAHARASHTRA
November 15, 2022
KIRAN ARJUNSINGH RATHOD Vs. STATE OF MAHARASHTRA
August 12, 2022
KIRAN CHANDRAKANT OVHAL Vs. STATE OF MAHARASHTRA
April 29, 2022
KIRAN DAMODAR PAYGODE Vs. UNION OF INDIA
June 10, 2022
KIRAN NANIK MOTWANE Vs. UDAY INDUKUMAR JASANI
April 26, 2022
KIRANKUMAR DEVIDAS DESHMUKH Vs. STATE OF MAHARASHTRA
February 4, 2022
KISAN (KRISHNAJI) ABA KAMBLE Vs. STATE OF MAHARASHTRA
March 4, 2022
KISAN S/O BHIVRAM RAUT Vs. ARCHANA WD/O ARVIND RAUT
August 24, 2022
KISAN S/O. DAMAJI Vs. STATE OF MAHARASHTRA
September 28, 2022
KISAN SADASHIV PAIK Vs. SHIVAJI KISAN PAIK
September 16, 2022
KISAN VIDYA PRASARAK SANSTHA Vs. STATE OF MAHARASHTRA
March 23, 2022
KISANPAL RAMPAL PASWAN Vs. STATE OF MAHARASHTRA
June 6, 2022
KISANRAO YADAVRAO GADEKAR Vs. CHANGDEO KHANDERAO PHATANGARE
June 14, 2022
KISHAN IRBHAJI WAGHMARE Vs. STATE OF MAHARASHTRA
October 3, 2022
KISHAN S/O GAJANANRAO GHORPADE Vs. SHIVAJI S/O SARJERAO THOMBRE
March 21, 2022
KISHAN VENKAIAH AND CO Vs. ASSTT. PROVIDENT FUND COMMISSIONER
September 15, 2022
KISHANRAO VITHALRAO BAGALE Vs. UNION OF INDIA
November 15, 2022
KISHANRAO VITHALRAO BAGALE Vs. UNION OF INDIA
November 16, 2022
KISHNABHAI NATHUBHAI Vs. HONBLE ADMINISTRATOR UNION TERRITORY
January 5, 2022
KISHOR GANGADHAR PATIL Vs. STATE OF MAHARASHTRA
January 3, 2022
KISHOR MANOHAR KAMBLE Vs. PUNE MUNICIPAL CORPORATION
September 13, 2022
KISHOR RAMESH SOHONI Vs. UNION OF INDIA
February 23, 2022
KISHOR S/O MALAYYA SANDRY Vs. STATE OF MAHARASHTRA
March 4, 2022
KISHORE D. RAORANE Vs. HIGH COURT OF JUDICATURE AT BOMBAY
June 15, 2022
KISHORE KUMAR AGARWAL Vs. NATIONAL INVESTIGATION AGENCY
June 8, 2022
KISHORI LAWANIS Vs. STATE OF GOA
April 7, 2022
KISHORSINGH KISANSINGH CHUNGDE Vs. STATE OF MAHARASHTRA
November 15, 2022
KOHLI ADVERTISING (OPC) PRIVATE LIMITED Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION
April 13, 2022
KOLHAPUR VIDYUT APPRENTICE SWAYAM Vs. STATE OF MAHARASHTRA
February 24, 2022
KOMAL GOPAL SINHA Vs. STATE OF MAHARASHTRA
June 7, 2022
KOMAL S/O BABUSINGH ADE Vs. STATE OF MAHARASHTRA
February 2, 2022
KRANTI D/O SHIVDAS PENTEWAD Vs. STATE OF MAHARASHTRA
March 14, 2022
KRISHNA BHOI (PRESENTLY LODGED AT COLVALE JAIL) Vs. STATE
March 2, 2022
KRISHNAJI AMARLAL KRUPLANI Vs. KALINDI JAYANT CHOUDHARI
January 3, 2022
KRUSHNA Vs. STATE OF MAHARASHTRA
October 4, 2022
KRUSHNA Vs. STATE OF MAHARASHTRA
November 15, 2022
KRUSHNA KUMAR GOKULCHAND Vs. STATE OF MAHARASHTRA
January 14, 2022
KU. DIPTI Vs. SCHEDULE TRIBE CASTE
May 5, 2022
KU. DURGA SHRIRAM KAMTHE Vs. EDUCATION OFFICER (PRIMARY) ZILLA PARISHAD
December 15, 2022
KU. PRATIBHA Vs. PRESIDING OFFICER, SCHOOL TRIBUNAL, AMRAVATI DIVISION
September 15, 2022
KU. PRIYANKA D/O NAGESH ERLA Vs. DISTRICT CASTE CERTIFICATE SCRUTINY COMMITTEE
August 30, 2022
KU. SAYALI D/O MORESHWAR SAWASAKADE Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
March 3, 2022
KU. SEEMA Vs. M. JALPATHRAO
February 1, 2022
KU. VANDANA HARISH KALAMBHE Vs. STATE OF MAHARASHTRA
September 6, 2022
KULDEEP S/O SANJAY DESHMUKH Vs. STATE OF MAHARASHTRA
July 13, 2022
KUM. AKANKSHA BABASAHEB SHINDE Vs. STATE OF MAHARASHTRA
April 4, 2022
KUMANDAS VISANJI Vs. PUNJAB NATIONAL BANK, CORPORATE ESTABLISHED & CONSTITUTED UNDER THE BANKING COMPANIES (ACQUISITION AND TRANSFER OF UNDERTAKINGS) ACT, 1970
August 12, 2022
KUNAL DATTU KADU Vs. STATE OF MAHARASHTRA
August 29, 2022
KUNAL S/O DNYANESHWAR SAPKAL Vs. STATE OF MAHARASHTRA
May 6, 2022
KUNDA VASANT GAUDE Vs. VIJENDRA BABUSO NAIK
June 17, 2022
KUSHAL Vs. STATE OF MAHARASHTRA
September 6, 2022
KUSUM Vs. MALTI
January 25, 2022
KUSUM ARUN SALUNKHE Vs. GULABRAO SUKLAL PATIL
January 31, 2022
KUSUM RAMESH AGARWAL Vs. HONBLE STATE MINISTER FOR CO-OPERATION, DEPARTMENT OF CO-OPERATION
October 19, 2022
KUSUM SADASHIV DHONEY Vs. UNION OF INDIA
July 4, 2022
L. G. BALAKRISHNAN & BROS LTD Vs. AMOL DILIP SABLE
March 22, 2022
L.K.P. MERCHANT FINANCING LTD Vs. DY. COMMISSIONER OF INCOME TAX
July 18, 2022
LADKYA JIVA BHURBHURA Vs. STATE OF MAHARASHTRA
February 8, 2022
LADY YASHODABAI JOSHI LADIES CLUB Vs. SHILPA SANJAY KHANDEKAR
August 12, 2022
LAHU SHIVAJI PAWAR Vs. STATE OF MAHARASHTRA
February 9, 2022
LAKHAN @ LAXMAN Vs. ANKITA LAXMAN KALE
November 30, 2022
LALIT LALCHAND THAKUR Vs. STATE OF MAHARASHTRA
January 28, 2022
LALIT VASUDEO KOLAMBE Vs. CHAIRMAN, NEW ENGLISH SCHOOL
January 7, 2022
LALITABAI W/O. MANMATHAPPA PATWARI Vs. RAMPRASAD S/O. YAMABRAHAMA
July 7, 2022
LALITKUMAR JAGDISHKUMAR GROVER Vs. NEW BANDRA HILL CO-OPERATIVE HOUSING SOCIETY LTD
April 22, 2022
LALMAN RAMLAL DHANDEKAR Vs. STATE OF MAHARASHTRA
November 10, 2022
LALMANI RAMRAJ YADAV Vs. STATE OF MAHARASHTRA
February 1, 2022
LAND ACQUISITION OFFICER, P. W. D. (CELL) Vs. PANDURANG VISHWANATH NAIK GAONKAR
February 10, 2022
LAND ACQUISITION OFFICER, PWD CELL Vs. SUDAN GOPAL PEDNEKAR
March 17, 2022
LARSEN AND TOUBRO LIMITED Vs. GIRISH DAVE
February 28, 2022
LATA NARESHKUMAR PATEL Vs. STATE OF MAHARASHTRA
March 16, 2022
LATA PRAMOD DANGRE Vs. STATE OF MAHARASHTRA
September 22, 2022
LATABAI Vs. STATE OF MAHARASHTRA
June 10, 2022
LATABAI W/O KAILASH UIKE Vs. TATA MOTORS LTD
August 30, 2022
LATE GUMANSING SHIVRAM PATIL Vs. SHRI BHIKA HARSING PATIL
April 22, 2022
LATE PITAMBAR RAGHO DHANGAR THROUGH LRS. SMT. GOJARBAI PITAMBAR SULTANE Vs. LATE SITARAM RAGHO DHANGAR THROUGH LRS SMT. INDUBAI SITARAM SULTANE
January 21, 2022
LATE SANJAY GANDHI SHIKSHAN Vs. DEPUTY DIRECTOR OF EDUCATION
April 19, 2022
LATIF KARIM SAHAB SHAIKH Vs. MD. YUSUF KARIMSAHAB SHAIKH
November 15, 2022
LAVINO KAPUR COTTON PVT. LTD. Vs. COMMISSIONER OF CGST
December 2, 2022
LAXMAN Vs. UNION OF INDIA
October 4, 2022
LAXMAN Vs. STATE OF MAHARASHTRA
March 24, 2022
LAXMAN Vs. STATE OF MAHARASHTRA
January 25, 2022
LAXMAN Vs. DR. VIJAY BHOJRAJ KHACHNE
December 22, 2022
LAXMAN B. PANMAND Vs. NUCLEAR POWER CORPORATION OF INDIA LTD.
April 21, 2022
LAXMAN BABURAO GADHE Vs. STATE OF MAHARASHTRA
January 7, 2022
LAXMAN DADASAHEB JAGTAP Vs. ADDITIONAL COMMISSIONER, KOKAN DIVISION, MUMBAI
January 19, 2022
LAXMAN DATTATRAY JADHAV Vs. TALUKA CO-OPERATIVE ELECTION OFFICER
November 22, 2022
LAXMAN HARISCHANDRA MADHVI Vs. DIVISIONAL TRAFFIC SUPERINTENDENT MSRTC
October 17, 2022
LAXMAN PILAJI OVALEKAR Vs. STATE OF MAHARASHTRA
May 6, 2022
LAXMAN S/O. RAMSHASHTRI LONIKAR Vs. LAXMANSINGH S/O. RAMPRATAPSINGH
March 30, 2022
LAXMI YENPREDDIWAR SHIKSHAN Vs. MAROTI
December 13, 2022
LAXMIBAI Vs. ANJANABAI
March 22, 2022
LAXMIBAI NIVARTI BHANDE Vs. STATE OF MAHARASHTRA
March 31, 2022
LAXMIKANT Vs. STATE OF MAHARASHTRA
April 7, 2022
LAXMIKANT L. SAJJI Vs. STATE OF GOA
April 5, 2022
LEELABAI W/O CHHAGAN BAIRAGI Vs. STATE OF MAHARASHTRA
April 29, 2022
LEELAMRUT Vs. MORMUGAO PORT TRUST
January 31, 2022
LEENA ASHAY NANDESHWAR Vs. STATE OF MAHARASHTRA
June 15, 2022
LEENA NIRMAL CHHADWA Vs. RUPA UTKAL GADA
October 11, 2022
LEENI Vs. CHANDRAKANT
October 6, 2022
LETICIA E. DOS M. SIMOES Vs. SURESH TUKARAM SHIRODKAR
March 1, 2022
LIBERIA DSOUZA Vs. STATE OF GOA
November 18, 2022
LICEYAMMA ABRAHAM MATHEW Vs. GOA STATE POLLUTION CONTROL BOARD
June 16, 2022
LIKHAN S/O URKUDJI MESHRAM Vs. ASSISTANT REGISTRAR
July 22, 2022
LILABAI ANANDRAO MAHALE Vs. RATNABAI RAJESH CHAUDHARI
January 18, 2022
LIQUIDATOR FOR, AAMDAR BALASAHEB Vs. YADAV DAGADU ANDHALE
January 13, 2022
LITHOFERRO, A PARTNERSHIP FIRM Vs. DIRECTOR OF MINES AND GEOLOGY, GOVERNMENT OF GOA
October 7, 2022
LOKMANYA GRAMIN BIGARSHETI SAHAKARI PATSANSTHA LTD Vs. SANDEEP VASANTRAO JAWALE
July 13, 2022
LOKMAT SHRAMIK SANGHATANA Vs. MEMBER
September 30, 2022
LUCKY SHARMA Vs. STATE OF GOA
April 27, 2022
M/S NAGPAL PROJECTS AND CONSTRUCTION PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 9, 2022
M/S. ADITYA CONSTRUCTION COMPANY Vs. STATE OF MAHARASHTRA
March 10, 2022
M/S. B.K. INFRATECH PVT. LTD. Vs. NATIONAL THERMAL POWER CORPORATION LTD.
December 1, 2022
M/S. BHAGWATI CONSTRUCTION Vs. ZILLA PARISHAD, NANDED
March 24, 2022
M/S. ISHA EXIM Vs. UNION OF INDIA
January 18, 2022
M/S. JIMMY CONSTRUCTION PVT. LTD. Vs. UNION OF INDIA
December 19, 2022
M/S. JOSHI CONSULTANCY Vs. AUTHORIZED OFFICER, CAPRI GLOBAL CAPITAL LIMITED
January 27, 2022
M/S. KAKA CARPETS HARIYAON Vs. UNION OF INDIA
February 4, 2022
M/S. KAMAKSHI ENTERPRISES Vs. GOA INDUSTRIAL DEVELOPMENT CORPORATION
October 12, 2022
M/S. KARIA ERECTORS PRIVATE LIMITED Vs. UNION OF INDIA
February 25, 2022
M/S. MEHRA & CO. Vs. STATE OF MAHARASHTRA
December 2, 2022
M/S. MOONLINE EXPRESS CARGO PVT. LTD Vs. UNION OF INDIA THROUGH DIVISIONAL RAILWAY MANAGER
January 27, 2022
M/S. PINAK BHARAT AND COMPANY Vs. SHRI ANIL RAMRAO NAIK
December 2, 2022
M/S. RAUT ENTERPRISES Vs. BHABHA ATOMIC RESEARCH CENTRE
March 17, 2022
M/S. ROHINI CONSTRUCTIONS Vs. STATE OF MAHARASHTRA
March 11, 2022
M/S. ROYALE URBANSPACE Vs. STATE OF MAHARASHTRA
March 1, 2022
M/S. SAINIK MINING AND ALLIED SERVICES LIMITED Vs. M/S. WESTERN COALFIELDS LIMITED
March 16, 2022
M/S. SECURITIES & TIME SHARE OWNERS WELFARE ASSOCIATION Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
November 30, 2022
M/S. SHREE AYYAPPA CONSTRUCTIONS Vs. SMT. NALINI VIDYANAND OAK
January 18, 2022
M/S. SHRIDEEP ASSOCIATES Vs. STATE OF MAHARASHTRA
February 9, 2022
M/S. UCN CABLE NETWORK (P) LTD. Vs. DESIGNATED COMMITTEE UNDER SABKA VISHWAS LEGACY DISPUTES RESOLUTION SCHEME
February 4, 2022
M/S. V.N.REDDY, THROUGH ITS PROPRIETOR SHRI V. NARSIMHA REDDY S/O OBULA REDDY Vs. SUPERINTENDING ENGINEER, VIDARBHA IRRIGATION DEVELOPMENT CORPORATION
March 25, 2022
M/S. VIVEK TRIMBAKRAO PATURKAR Vs. SOW. SULOCHANABAI W/O. GANGADHARRAO
March 4, 2022
MACHINDRANATH LAXMAN MHATRE Vs. JALINDERNATH LAXMAN MHATRE THR. P.O.A. HOLDER ATISH J. MHATRE
January 18, 2022
MACROTECH DEVELOPERS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 17, 2022
MAD MAN FILM VENTURES PVT. LTD Vs. RELIANCE ENTERTAINMENT STUDIOS PVT. LTD
March 16, 2022
MADAN GOPAL CHATURVEDI Vs. DIRECTORATE OF ENFORCEMENT, MUMBAI
April 27, 2022
MADAN WAMAN CHODANKAR Vs. KESHAV MALIK HARDWARE CORP
July 25, 2022
MADANGOPAL BANARASILAL JALAN Vs. PARTHA SARATHY SARKAR
November 28, 2022
MADANLAL ZUMBERLAL NAHAR Vs. CHIEF OFFICER
September 28, 2022
MADHAV ATMARAM SAHAKARI Vs. DEPUTY COLLECTOR & S.D.O.
February 11, 2022
MADHAV BHIMRAO MENKUDALE Vs. STATE OF MAHARASHTRA
April 21, 2022
MADHAV DHONDIBA WADWALE Vs. STATE OF MAHARASHTRA
January 6, 2022
MADHAV S/O LAXMAN SURYAWANSHI Vs. STATE OF MAHARASHTRA
August 23, 2022
MADHAV S/O RAJENDRA NARHARE Vs. SECRETARY, BANJARA JAN-JAGRUTI MANDAL
February 17, 2022
MADHAV S/O SOPAN THOTVE Vs. STATE OF MAHARASHTRA
April 26, 2022
MADHAVRAO BHAGWATRAO RAJEBAHADUR Vs. STATE OF MAHARASHTRA
January 12, 2022
MADHAVRAO WAMANRAO PATIL Vs. UDDHAV JANARTAN BARI
February 9, 2022
MADHUKAR MAKAJI MUDGUL Vs. STATE OF MAHARASHTRA
August 19, 2022
MADHUKAR S/O ANNA AAHER Vs. SHAIKH SHAMSHODDIN S/O SHAIKH
May 6, 2022
MADHUKAR VIJAY MALI Vs. STATE OF MAHARASHTRA
March 30, 2022
MADHURI W/O SHYAM YESMOD Vs. SHYAM S/O MASHNAJI YESMOD
April 12, 2022
MAGDUM BIBI WAQF Vs. STATE OF MAHARASHTRA
June 6, 2022
MAGNUM OPUS IT CONSULTING PRIVATE LIMITED Vs. ARTCAD SYSTEMS
October 6, 2022
MAGNUM OPUS IT CONSULTING PRIVATE LIMITED Vs. ARTCAD SYSTEMS,
September 14, 2022
MAHA ACTIVE ENGINEERS INDIA PVT. LTD Vs. MAHARASHTRA STATE ELECTRICITY TRANSMISSION CO. LTD.
January 10, 2022
MAHADEO Vs. STATE OF MAHARASHTRA
November 14, 2022
MAHADEO Vs. STATE OF MAHARASHTRA
December 2, 2022
MAHADEO Vs. STATE OF MAHARASHTRA
December 20, 2022
MAHADEO Vs. STATE OF MAHARASHTRA
October 17, 2022
MAHADEO RAMA MADHVI Vs. STATE OF MAHARASHTRA
September 6, 2022
MAHADEO S/O BHAGWAT KHATAWKAR Vs. STATE OF MAHARASHTRA
July 7, 2022
MAHADEV ASARAM SILLODE Vs. STATE OF MAHARASHTRA
April 6, 2022
MAHADEV NARAYAN BHUSARI Vs. STATE OF MAHARASHTRA
August 24, 2022
MAHADEV SADHU INGALE Vs. STATE OF MAHARASHTRA
February 3, 2022
MAHADEV SOMNATH SWAMI (DIED THROUGH L.RS.) Vs. SHIVALING SHIVACHARYA GURU MADIWAL SHIVACHARYA
October 12, 2022
MAHADU MARUTI JAWALE Vs. PRALHAD BHANUDAS
February 9, 2022
MAHARASHTRA CO-OPERATIVE MARKETING FEDERATION Vs. SUJIT
September 21, 2022
MAHARASHTRA RAJYA VIDYUT MANDAL Vs. SECRETARY, MINISTRY OF LABOUR AND EMPLOYMENT
September 29, 2022
MAHARASHTRA STATE CO-OPERATIVE Vs. LIQUIDATOR
November 15, 2022
MAHARASHTRA STATE CO-OPERATIVE BANK LTD. Vs. HONURABLE CABINET MINISTER
October 14, 2022
MAHARASHTRA STATE ELECTRICITY BOARD Vs. SUDHIR KAMALKAR AYACHIT
January 4, 2022
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. HEAD MASTER, ANUDANIT PRATHAMIK ASHRAM SHALA
July 19, 2022
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD Vs. BADRINATH PEMA RATHOD
January 14, 2022
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs. SANDEEP SADANAND VANJARI
October 10, 2022
MAHARASHTRA STATE ROAD TRANSPORT Vs. SANGHARSH ST KARGAR SANGHATAN
April 7, 2022
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ANIL S/O NARAYAN SONAWANE
January 5, 2022
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SUBHASH S/O. PUNDLIKRAO BHALERAO
January 21, 2022
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. NASIM BEGUM
April 18, 2022
MAHARASHTRA STATE WAREHOUSING CORPORATION Vs. PUSAD URBAN CO-OPERATIVE BANK LTD
July 8, 2022
MAHARASHTRA STATE WRESTLING ASSOCIATION Vs. UNION OF INDIA
November 9, 2022
MAHATMA GANDHI INSTITUTE OF MEDICAL SCIENCES Vs. UNION OF INDIA
January 4, 2022
MAHAVIR RAGHUNATHRAO HULUNGARE Vs. STATE OF MAHARASHTRA
September 21, 2022
MAHAVIR SUGANCHAND GHOPDA Vs. STATE OF MAHARASHTRA
January 5, 2022
MAHENDRA CHANDRAKANT JADHAV Vs. STATE OF MAHARASHTRA
February 1, 2022
MAHENDRA GOVINDRAO GAIKWAD Vs. STATE OF MAHARASHTRA
April 21, 2022
MAHENDRA JAYPRAKASH JAISWAL Vs. STATE OF MAHARASHTRA
April 5, 2022
MAHENDRA KUMAR @ LALA DUVARI KEWAT Vs. STATE OF MAHARASHTRA
March 22, 2022
MAHENDRA MANGRURAM GUPTA Vs. RAJDAI NANDLAL SHAW
June 15, 2022
MAHENDRA MOHANLAL JAIN Vs. ARVIND VASANTLAL SHETH
October 6, 2022
MAHENDRA RUSHI DHAWADE Vs. EDUCATION OFFICER (SECONDARY) ZILLA PARISHAD
January 12, 2022
MAHENDRA S/O BALRAJ POTPULEWAL Vs. PREMSUKH S/O MANSUKH SANCHETI
March 3, 2022
MAHENDRA VASUDEO GAVAS Vs. STATE OF MAHARASHTRA
August 25, 2022
MAHESH Vs. STATE OF MAHARASHTRA
December 2, 2022
MAHESH Vs. KALIDAS KASHINATH
June 13, 2022
MAHESH Vs. STATE OF MAHARASHTRA
July 5, 2022
MAHESH DAJI SALUNKHE Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
October 17, 2022
MAHESH KARIMAN TIRKI Vs. STATE OF MAHARASHTRA
October 14, 2022
MAHESH KUMAR TOSHNIWAL Vs. SHRI SAI GANESH SEALINES
March 8, 2022
MAHESH SHAMBHULAL BHANUSHALI @ GORI Vs. ANURON ENTERPRISES PVT LTD
April 6, 2022
MAHESH SHARMA Vs. STATE OF MAHARASHTRA
June 6, 2022
MAHESH THAKUR SINGH Vs. STATE OF MAHARASHTRA
March 4, 2022
MAHESH WAMAN MANJREKAR Vs. STATE OF MAHARASHTRA
March 1, 2022
MAHINDRA DINANATH PRABHU Vs. ROQUE FELIX DE SOUZA(DEC)
July 4, 2022
MALA KUNDAN RAI Vs. RAJEEV RAMGOPAL AGARWAL
October 12, 2022
MALANBAI Vs. UNION OF INDIA
November 9, 2022
MALAPPA BHIKAPPA BIRADAR Vs. AAMSIDHA BHIKAPPA BIRADAR
January 27, 2022
MALKITSINGH S/O. SADHUSINGH MUTAR Vs. NANDA WD/O. KAMLAKAR KALE
April 27, 2022
MALVI SUVARNAKAR SANSTHA Vs. STATE OF MAHARASHTRA
December 2, 2022
MALVIKA RAJNIKANT MEHTA Vs. JESS CONSTRUCTION
April 28, 2022
MANAGING DIRECTOR, GOA STATE INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. SHRIKANT P. SHIRODKAR, INDIAN NATIONAL
February 4, 2022
MANAGING DIRECTOR, MAHARASHTRA STATE COOPERATIVE MARKETING FEDERATION LTD. Vs. DILIP
November 29, 2022
MANAS DAS Vs. POLICE INSPECTOR, OFFICER IN CHARGE OF VERNA POLICE STATION
April 5, 2022
MANAS MANDAR GODBOLE Vs. STATE OF MAHARASHTRA
December 20, 2022
MANDA RAJESH NAIK Vs. RAJAPPA DURGAPPA
August 22, 2022
MANDABAI RAMDAS DATIR Vs. BABURAO KISAN DATIR
May 2, 2022
MANDAR Vs. STATE OF MAHARASHTRA
April 13, 2022
MANDAR INDUSTRIES Vs. INDSUR GEAR LTD.
January 24, 2022
MANGALABAI JANARDHAN SHINDE Vs. STATE OF MAHARASHTRA
August 20, 2022
MANGALCHAND Vs. STATE OF MAHARASHTRA
June 21, 2022
MANGESH ANIL MALI Vs. STATE OF MAHARASHTRA
December 22, 2022
MANGESH ARJUN BHOSALE Vs. STATE OF MAHARASHTRA
March 17, 2022
MANGESH DEORAO KANNAKE Vs. STATE OF MAHARASHTRA
November 17, 2022
MANGESH RAJAN DERVANKAR Vs. ADMISSIONS REGULATING AUTHORITY
April 26, 2022
MANGESH S/O PANDURANG GUND Vs. STATE OF MAHARASHTRA
February 8, 2022
MANGESH SADANAND MASANE Vs. STATE OF MAHARASHTRA
September 6, 2022
MANGESH SUBHASHRAO BHETALU Vs. DIVISIONAL JOINT REGISTRAR
July 4, 2022
MANGESH TUKARAM SAWANT Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
April 29, 2022
MANGILAL BARKU PAWARA Vs. STATE OF MAHARASHTRA
March 17, 2022
MANIAR ASSOCIATES LLP Vs. VIJAY NIWAS CO-OP. HSG. SOC. LTD
March 16, 2022
MANIDHARI STAINLESS WIRES PVT. LTD Vs. MERCURY METAL INDUSTRIES
August 19, 2022
MANIK RAMBHAU PAWAR Vs. KAMLAKAR ATMARAM KADAM
August 2, 2022
MANIK S/O SHANKARRAO CHAVAN Vs. STATE OF MAHARASHTRA
May 6, 2022
MANIK SAMBHAJI SALUNKE Vs. STATE OF MAHARASHTRA
April 5, 2022
MANIKANTHA NARENDRA RATHOD Vs. STATE OF MAHARASHTRA
May 4, 2022
MANISH Vs. GENERAL MANAGER
April 13, 2022
MANISH Vs. STATE OF MAHARASHTRA
September 27, 2022
MANISH Vs. SAU. CHITRA
November 21, 2022
MANISH HANSRAJ PANDEY Vs. STATE OF MAHARASHTRA
April 27, 2022
MANISH KHANDELWAL Vs. ICICI BANK LIMITED
April 22, 2022
MANISH KHERA Vs. JAYAJIT TRUST, THROUGH ITS TRUSTEES CHETAN JAVERI AND RUPESH MEHTA
March 10, 2022
MANISHA @ JANGLABAI GANESH CHAVAN Vs. STATE OF MAHARASHTRA
October 7, 2022
MANISHA DNYNESHWAR LONDHE Vs. STATE OF MAHARASHTRA
January 19, 2022
MANISHA MAHESH SAWANT Vs. ADHIKARI ENGINEERING PRIVATE LIMITED
May 26, 2022
MANISHA SANJAY NIKAM Vs. SHRADDHA SANJAY NIKAM
February 17, 2022
MANISHA SHETTY Vs. SATYA SAI CO-OP HOUSING SOCIETY LTD.
February 2, 2022
MANJEETSINGH SARMUKH SINGH Vs. RAMESH
September 21, 2022
MANJULABEN SHAH Vs. MADHURIBEN MEGHJI SHAH
March 2, 2022
MANJUNATH GAUNDAR Vs. STATE OF GOA
June 30, 2022
MANJUSHA PAWAN PUNDKAR Vs. STATE OF MAHARASHTRA
September 20, 2022
MANOHAR Vs. STATE OF MAHARASHTRA
November 17, 2022
MANOHAR BAPPAJI GAIKWAD Vs. STATE OF MAHARASHTRA
December 1, 2022
MANOHAR CHOWGULE Vs. GAURUI D. HONAVARKAR
February 10, 2022
MANOHAR LAXMAN RATHOD Vs. STATE OF MAHARASHTRA
July 4, 2022
MANOHAR SAHADEV PARAB Vs. STATE OF MAHARASHTRA
July 29, 2022
MANOJ GENU SANDHAN Vs. STATE OF MAHARASHTRA
April 8, 2022
MANOJ GOKULDAS MANUDHUNE Vs. STATE OF MAHARASHTRA
April 21, 2022
MANOJ MURLIMANOHAR KHANDELWAL Vs. STATE OF MAHARASHTRA
December 2, 2022
MANOJ SUBHASH PATIL Vs. STATE OF MAHARASHTRA
June 21, 2022
MANOJKUMAR OMPRAKASH DALMIA Vs. OMPRAKASH DALMIA
March 21, 2022
MANSARAM DAMU AHIRE Vs. STATE OF MAHARASHTRA
August 23, 2022
MANSING VIJAY BONDRE Vs. STATE OF MAHARASHTRA
April 12, 2022
MANSOORALI KHAN AHMED KHAN Vs. STATE OF MAHARASHTRA
February 14, 2022
MANU BABU PATEL Vs. PRAKASH MOHANLAL DESAI
July 28, 2022
MAQSOOD MOHAMMED MUSTAK Vs. STATE OF MAHARASHTRA
May 2, 2022
MARACELINO DIAS Vs. POLICE INSPECTOR
August 1, 2022
MARIA ARAMITA VAS Vs. DIRECTOR OF EDUCATION
September 22, 2022
MARIA J. FERNANDES Vs. STATE OF GOA
January 28, 2022
MARIA THEREZA DE JESUS ALIAS ANNE FERNANDES Vs. MARIA CORINTA NORONHA
February 16, 2022
MARIO COTTA PEREIRA Vs. STATE OF GOA
August 26, 2022
MARIYAYI MACHHIMAAR SAHKARI SANSTHYA MARYADIT Vs. DEPARTMENT OF FISHERIES
March 23, 2022
MAROTI MALHARRAO GADKARI Vs. VITTHAL GOVINDRAO DAHAKE
April 25, 2022
MAROTI NARAYANRAO SHINDE Vs. MAHESH S/O RAOSAHEB KATKADE
September 5, 2022
MAROTI S/O MANIKRAO DHEPE Vs. STATE OF MAHARASHTRA
May 4, 2022
MARUTI AGARWADEKAR Vs. BIKARO
January 3, 2022
MARUTI B. NAIK Vs. STATE OF GOA
October 3, 2022
MARUTI GANU Vs. STATE OF MAHARASHTRA
December 8, 2022
MARUTI NATHYABO GOPHANE Vs. STATE OF MAHARASHTRA
February 1, 2022
MARUTI NAVNATH SONAWANE Vs. STATE OF MAHARASHTRA
May 4, 2022
MARUTI WADAR Vs. YAMANAPPA
September 22, 2022
MARY FERNANDES Vs. ROQUE OLAVO SOARES
April 29, 2022
MARY JAYNE DIAS PINHEIRO Vs. STATE OF GOA
April 11, 2022
MASTAN NABISHA MURSHAD Vs. EDUCATION OFFICER (SECONDARY)
September 29, 2022
MATSYODARI SHIKSHAN SANSTHA, JALNA Vs. NANDKUMAR SANTRAM MALSHKHARE
March 25, 2022
MAYARAM Vs. COLLECTOR, WASHIM
September 15, 2022
MAYUR SAKHARAM PARICHARAK Vs. RAMESH HARIDAS BHISE
September 30, 2022
MAYUR SHIVAJI BHOSALE Vs. STATE OF MAHARASHTRA
January 27, 2022
MAYUR VASANT SONAWANE Vs. STATE OF MAHARASHTRA
April 21, 2022
MAYUR VIDYADHAR SAWANT GUROV Vs. VIDYADHAR DATTA SAWANT
February 3, 2022
MAYURESH AJIT GAMBHIR Vs. STATE OF MAHARASHTRA
July 5, 2022
MAYURESH SUBHASH SONAWANE Vs. YASHWANT BABU BHOIR
January 27, 2022
MAZANIA OF SHREE NAVADURGA Vs. STATE OF GOA
November 15, 2022
MD. NOUSHAD MD. SHAMSHAD ABBASSI Vs. STATE OF MAHARASHTRA
April 1, 2022
MEDICARE FOUNDATION PVT. LTD. Vs. STATE OF GOA
January 14, 2022
MEENA ANAND SURYADUTT BHATT Vs. UNION OF INDIA
July 8, 2022
MEENA BABU DARADE Vs. CHIEF ELECTION COMMISSIONER
December 7, 2022
MEENA RAVINDRA JHAVERI Vs. DR. NILESH VORA
March 2, 2022
MEENAL MOHAN GARUDI Vs. MOHAN EKNATH GARUDI
November 7, 2022
MEENANATH BODAKE Vs. INTELLIGENCE OFFICER, D.R.I.
January 4, 2022
MEENANATH FATARPEKAR Vs. MICROSTRARTEGY INDIA PVT.LTD
July 22, 2022
MEGH REALTY AND DEVELOPERS PRIVATE LIMITED Vs. LEARNED JOINT CHARITY COMMISSIONER
July 21, 2022
MEHUL RAJNETSING THAKUR Vs. UNION OF INDIA
February 4, 2022
MEHUL THAKUR Vs. DIRECTORATE OF ENFORCEMENT
March 2, 2022
MELATHARU MINING COMPANY Vs. STATE OF MAHARASHTRA
May 6, 2022
MEMBERS OF THE COMMITTEE/ ZAMAT Vs. SADGURU KRISHNA SHETYE
September 8, 2022
MEP INFRASTRUCTURE DEVELOPERS LTD Vs. MSRDC SEA LINK LTD
August 20, 2022
METAFORGE ENGINEERING (I) P. LTD. Vs. UNION OF INDIA
July 20, 2022
METRO ORTEM LTD Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
December 21, 2022
MICHIGAN ENGINEERS PVT. LTD Vs. MAHARASHTRA RAIL INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
May 6, 2022
MICROPARK LOGISTICS PVT. LTD. Vs. STATE OF MAHARASHTRA
April 13, 2022
MICROVISION TECHNOLOGIES Vs. DHULE MUNICIPAL CORPORATION
November 14, 2022
MIDC PRAKALPGRASTH MAJUR SAHKARI SANSTHA Vs. DISTRICT DEPUTY REGISTRAR
August 1, 2022
MILIND HEMRAJ DHAPODKAR Vs. STATE OF MAHARASHTRA
July 7, 2022
MILINDKUMAR Vs. STATE OF MAHARASHTRA
November 17, 2022
MINA Vs. UNION OF INDIA
October 10, 2022
MIR KHAIRUDDIN Vs. BHUJANG
June 14, 2022
MIRAJ DRYMIX PRIVATE LIMITED Vs. SNOWCEM PAINTS PRIVATE LIMITED
September 7, 2022
MIRZA MUKRAMALI Vs. STATE OF MAHARASHTRA
May 6, 2022
MIRZA SHARIQUE BAIG Vs. MOHD. NASIM
July 27, 2022
MISS KAVITA BHAGWAT MARATHE Vs. MAHARASHTRA STATE ELECTRICITY
September 30, 2022
MISS MADHU Vs. STATE OF MAHARASHTRA
April 11, 2022
MISS SAHANA S. RAO AITHAL Vs. UNION OF INDIA
April 26, 2022
MISS SAYEE Vs. MINISTER OF EDUCATION & MINISTER OF HEALTH AND FAMILY WELFARE
December 15, 2022
MISS SONALI MALLIKARJUN BEDGNUR Vs. DNYANSAMPADA SHIKSHAN PRASARAK MANDAL
January 31, 2022
MITALI SATISH UMBARJE Vs. STATE OF MAHARASHTRA
October 19, 2022
MITTU Vs. STATE OF MAHARASHTRA
September 27, 2022
MO. HASAN MEHNDI HASAN SHEIKH Vs. STATE OF MAHARASHTRA
December 2, 2022
MO. SAYEED AB. RASHID Vs. STATE OF MAHARASHTRA
June 16, 2022
MOBILE BIDI TRADERS Vs. AMIN REHMAN SULEMAN
August 29, 2022
MODU SONSING VANJARI Vs. KAMALABEN BASILAL PATIL
December 8, 2022
MODY PUMPS INC Vs. SOVEREIGN PUMPING SOLUTIONS PRIVATE LIMITED
April 27, 2022
MOHAMAD MALIK ABDUL SABBIR CHAVAN Vs. DIVISIONAL COMMISSIONER
April 8, 2022
MOHAMMAD AHSAN Vs. MOHAMMAD GOUS
November 18, 2022
MOHAMMAD ANAS MOHAMMAD SALIM Vs. DISTRICT CASTE SCRUTINY COMMITTEE, AMRAVATI
April 26, 2022
MOHAMMAD AZAD Vs. STATE OF MAHARASHTRA
November 22, 2022
MOHAMMAD BIN SAEED BIN KILEB Vs. DIVISIONAL COMMISSIONER
August 29, 2022
MOHAMMAD HUSSAIN ISHAQUE KHAN Vs. ABDUL GAFOOR AHMAD PATHAN
February 24, 2022
MOHAMMAD IQBAL YAKUBJI Vs. HARI SHANKAR MOKALE
November 29, 2022
MOHAMMAD MUSHTAQ MOOSA TARAMI Vs. STATE OF MAHARASHTRA
February 9, 2022
MOHAMMAD NAWAB MOHAMMAD ISLAM Vs. DIRECTORATE OF ENFORCEMENT
June 17, 2022
MOHAMMAD NAWAB MOHAMMAD ISLAM MALIK @ NAWAB MALIK Vs. DIRECTORATE OF ENFORCEMENT
March 15, 2022
MOHAMMAD NAWAB MOHAMMAD ISLAM MALIK @ NAWAB MALIK Vs. DIRECTORATE OF ENFORCEMENT
June 10, 2022
MOHAMMAD RAFIQUE MOHAMMAD SALEEM SIDDIQUI Vs. STATE OF MAHARASHTRA
August 3, 2022
MOHAMMAD RAISUDDIN Vs. NATIONAL INVESTIGATING AGENCY
June 27, 2022
MOHAMMAD S/O SAYEED SHIBIBI Vs. STATE OF MAHARASHTRA
November 30, 2022
MOHAMMAD SIDDIQUI MOHAMMAD Vs. STATE OF MAHARASHTRA
December 22, 2022
MOHAMMED FARHAN MEMON Vs. STATE OF GOA
September 13, 2022
MOHAMMED IQBAL Vs. MUNICIPAL CORPORATION OF GREATED MUMBAI
February 8, 2022
MOHAMMED RIYAZ SHAIKH Vs. EDIT II PRODUCTIONS BINAIFER SANJAY KOHLI
September 8, 2022
MOHAMMED SAMIUDDIN SIDDIQUI Vs. STATE OF MAHARASHTRA
July 20, 2022
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April 1, 2022
MOHAN INDIA PVT. LTD. Vs. NATIONAL SPOT EXCHANGE LTD.
August 4, 2022
MOHAN TEJPAL THOLAR Vs. BHASKAR BHAGWAN KOLI
June 29, 2022
MOHD. ARSHAD MOHD. TAHIR Vs. STATE OF MAHARASHTRA
June 13, 2022
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April 29, 2022
MOHD. KHALID Vs. STATE OF MAHARASHTRA
April 27, 2022
MOHD. KUTUBUDDIN Vs. STATE OF MAHARASHTRA
April 12, 2022
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February 26, 2022
MOHD. QAISAR MOHD. AJMAL USMANI Vs. UNION OF INDIA
November 11, 2022
MOHD. RAEES Vs. STATE OF MAHARASHTRA
May 6, 2022
MOHD. SAGIR BASHIR CHAUHAN Vs. DEPUTY INSPECTOR GENERAL OF PRISONS
November 23, 2022
MOHD.KASIM WALI MOHD Vs. STATE OF MAHARASHTRA
April 19, 2022
MOHHAMAD JAVED Vs. DIVISIONAL COMMISSIONER
July 19, 2022
MOHINI Vs. COLLECTOR, JALGAON
March 17, 2022
MOHINI MOHANRAO SALUNKE Vs. RAMDAS HANUMANT JADHAV
October 18, 2022
MOHMAMMED HUSSAIN HANIF SHAIKH Vs. DIRECTORATE OF ENFORCEMENT
February 4, 2022
MONICA SUNIT UJJAIN Vs. SANCHU M. MENON
August 2, 2022
MONIKA Vs. STATE OF MAHARASHTRA
January 7, 2022
MONIKA D/O SIDHARTH JADHAV Vs. STATE OF MAHARASHTRA
June 6, 2022
MONIKA NARENDRA SHARMA Vs. MUKESHKUMAR RAMNATH BHAGAL
June 15, 2022
MONTY BAHADUR KAROTIYA Vs. COMMISSIONER OF POLICE
November 15, 2022
MOOSABHAI GAGJI KHETANI Vs. RAHIM MANJI KABA
July 13, 2022
MORESHWAR S/O RAMCHANDRA HADKE Vs. STATE OF MAHARASHTRA
March 16, 2022
MOSA ANAND RAJULU Vs. M/S. V. SHIPS MONACO
January 19, 2022
MOTHER TERESA BALAKASHRAM Vs. STATE OF MAHARASHTRA
September 8, 2022
MPOWER FACILITY SERVICES PVT.LTD. Vs. UNION OF INDIA
January 31, 2022
MRS. MARIA THEREZA Vs. MARIA CORINTA
February 14, 2022
MRS. RAZIYA ABDUL KADIR SHAIKH Vs. UNION OF INDIA
January 24, 2022
MRS. RUKSANA SHAMSHUDDIN INAMDAR Vs. DISTRICT CASTE CERTIFICATE VALIDITY COMMITTEE
February 24, 2022
MRS. VARSHA MORESHWAR GHARAT Vs. STATE OF MAHARASHTRA
March 24, 2022
MRUNAL MANDAR JOSHI Vs. STATE OF MAHARASHTRA
April 13, 2022
MS. X Vs. STATE OF MAHARASHTRA
February 4, 2022
MSL GROUP INDIA Vs. EKNATH NARAYAN SHELAR
February 18, 2022
MSL GROUP INDIA Vs. EKNATH NARAYAN SHELAR
February 10, 2022
MT PAMBOOR 2 (IMO 9914852) Vs. MT PAMBOOR 2 (IMO 9914852)
August 19, 2022
MUBARAZ MUSAFIR KHAN Vs. KALYAN DOMBIVLI MUNICIPAL CORPORATION
November 17, 2022
MUBIN KADAR SHAIKH Vs. STATE OF MAHARASHTRA
May 4, 2022
MUKESH D. RAMANI INDIAN INHABITANT Vs. STATE OF MAHARASHTRA
August 22, 2022
MUKESH KAPOOR Vs. UNION OF INDIA
June 20, 2022
MUKESH S/O DHARMAJI BAMBOLE Vs. STATE OF MAHARASHTRA
May 4, 2022
MUKTABAI CHANDRAKANT PARWAT Vs. STATE OF MAHARASHTRA
April 22, 2022
MULCHAND DHANJI SHAH Vs. NOORDAM IRAJ AHMED
January 10, 2022
MULUND STALL HOLDERS AND OWNERS WELFARE ASSOCIATION Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
March 9, 2022
MUMBAI SHRAMIK SANGH Vs. UNION OF INDIA
May 27, 2022
MUNIB MEMON Vs. STATE OF MAHARASHTRA
September 27, 2022
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February 28, 2022
MUNICIPAL COUNCIL BHUSAWAL Vs. DEVESH RAMCHANDRA YAWALKAR
November 22, 2022
MUNICIPAL COUNCIL, CHIKHLI Vs. AJAY
January 12, 2022
MUNISH Vs. PARTHA
November 28, 2022
MUNISH RAJKUMAR MAHAJAN Vs. UNION OF INDIA
February 11, 2022
MURLIDHAR Vs. STATE OF MAHARASHTRA.
October 4, 2022
MURLIDHAR DATTA KAYANDE Vs. STATE OF MAHARASHTRA
April 12, 2022
MUTHA VIBHAG SAH. DUDH UTPADAK SANSTHA MARYADIT Vs. ELECTION OFFICER
March 19, 2022
MUZAFFAR MANZOOR KADRI Vs. STATE GOVT. OF GOA
October 12, 2022
MYSORE DEEP PERFUMERY HOUSEHOLD Vs. SUNILKUMAR AMRUTLAL JAIN
May 6, 2022
MYSTICAL TECHPLAST PVT. LTD Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD
April 25, 2022
N. HALKARA H.U.F Vs. PRADIP BASTIMAL CHOPRA
February 2, 2022
NABEEL CONSTRUCTION PVT. LTD Vs. UNION OF INDIA
January 21, 2022
NABI HASAN NOOR HASAN KHAN Vs. STATE OF MAHARASHTRA
September 28, 2022
NAGESH Vs. STATE OF MAHARASHTRA
December 2, 2022
NAGNATH RANGNATH CHAWARE Vs. STATE OF MAHARASHTRA
March 31, 2022
NAGPUR IMPROVEMENT TRUST Vs. DEEPAK
June 6, 2022
NALINI NAGNATH UPHALKAR Vs. NAGNATH MAHADEV UPHALKAR
October 12, 2022
NALINI UTTAMSING PATIL Vs. EDUCATION OFFICER (SECONDARY), ZILLA PARISHAD
April 5, 2022
NAMDEO BABUJI BANGDE Vs. STATE OF MAHARASHTRA
April 4, 2022
NAMDEV NATTHUJI GANESHKAR Vs. STATE OF MAHARASHTRA
December 13, 2022
NAMRATA ANIL YADAV Vs. BHUPENDRA MANOHAR BHOIR
April 13, 2022
NAMRATA AVINASH KADU WIFE OF PAPPU @ AVINASH VASANT KADU Vs. STATE OF MAHARSHTRA
December 22, 2022
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September 30, 2022
NANASAHEB Vs. STATE OF MAHARASHTRA
September 23, 2022
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February 26, 2022
NANDABAI RAMLING AVDHUT Vs. MAHANANDA @ ANNAPURNA KARANDE
January 4, 2022
NANDAKUMAR Vs. STATE OF MAHARASHTRA
January 27, 2022
NANDAN JAYANT PENDSEY Vs. STATE OF MAHARASHTRA
December 6, 2022
NANDED DISTRICT CENTRAL CO-OPERATIVE BANK Vs. VIJAYKUMAR PANDURANG JADHAV
March 10, 2022
NANDKISHOR Vs. SHANKARRAO
June 13, 2022
NANDKISHOR Vs. STATE OF MAHARASHTRA
November 9, 2022
NANDKISHOR SHRIKRISHNA WANKHEDKAR Vs. STATE OF MAHARASHTRA
October 20, 2022
NANDKISHORE NAVALKISHORE KOTHARI Vs. MANGALCHAND GANGARAM PASARI
January 18, 2022
NANDKISHORE TUKDUDASJI BASESHANKAR Vs. ADARSH MAHILA MANDAL
September 30, 2022
NANDLAL HAKIKATRAI MOTWANI Vs. RAMESHCHANDRA RAMKISANJI SARDA
March 23, 2022
NANDLAL ZAGADU YADAV Vs. STATE OF MAHARASHTRA
July 21, 2022
NANDU DADA SURVASE Vs. STATE OF MAHARASHTRA
February 3, 2022
NANI BYRAM JAVERI Vs. JEHANGIR A.C. WADIA
February 17, 2022
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June 6, 2022
NARAYAN EKNATH DEVKAR Vs. STATE OF MAHARASHTRA
July 25, 2022
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April 13, 2022
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May 2, 2022
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July 22, 2022
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April 19, 2022
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January 20, 2022
NARENDRA Vs. UNION OF INDIA
October 18, 2022
NARENDRA LAXMANRAO VAIDYA Vs. CHANDRAKANT HARIBHAU FARKADE
March 30, 2022
NARESH MADHU PAWAR Vs. STATE OF MAHARASHTRA
June 27, 2022
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December 23, 2022
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February 11, 2022
NARESH RAJESHWAR BONE Vs. STATE OF MAHARASHTRA
July 11, 2022
NARHARI S/O SHRAWAN MOON Vs. SILAS S/O KANNOBAJI PUNWATKAR
March 10, 2022
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October 20, 2022
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January 18, 2022
NASIR HUSSAIN Vs. AMRAVATI CAMP MASJID
August 3, 2022
NASIR SHAIKH YUSUF SHEIKH Vs. STATE OF MAHARASHTRA
July 14, 2022
NATIONAL HIGH SPEED RAIL CORPORATION LTD. Vs. STATE OF MAHARAHTRA
December 9, 2022
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SUB-DIVISIONAL OFFICER CUM LAND ACQUISITION OFFICER
April 28, 2022
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August 20, 2022
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January 19, 2022
NATIONAL INSURANCE CO. LTD Vs. IQBAL SUBHANI SAKALI
April 28, 2022
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June 23, 2022
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March 17, 2022
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June 30, 2022
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July 1, 2022
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March 17, 2022
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August 18, 2022
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July 14, 2022
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July 21, 2022
NATIONAL INSURANCE CO. LTD. Vs. PANDHARIKANT SAWANT
April 7, 2022
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April 7, 2022
NATIONAL INSURANCE CO. LTD. Vs. MANDA MADHU SHETGAONKAR
September 23, 2022
NATIONAL INSURANCE CO. LTD. Vs. SHASHIKANT TAMSE
September 23, 2022
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September 23, 2022
NATIONAL INSURANCE CO. LTD. Vs. TEJASWINI VIVEK NABAR
March 4, 2022
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March 10, 2022
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February 4, 2022
NATIONAL INSURANCE CO. LTD. Vs. SANJAY S. PRABHU KHOPE
February 25, 2022
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January 19, 2022
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March 7, 2022
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January 13, 2022
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June 17, 2022
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March 17, 2022
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March 17, 2022
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July 7, 2022
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December 1, 2022
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March 17, 2022
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October 6, 2022
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July 14, 2022
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March 17, 2022
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August 3, 2022
NATTHU Vs. RAJENDRA
April 22, 2022
NAUMAN SULEMAN KHAN Vs. STATE OF MAHARASHTRA
April 29, 2022
NAVELKAR ESTATE DEVELOPERS, GANESH PRASAD BUILDING Vs. EXECUTIVE ENGINEER, WORKS DIVISION
April 28, 2022
NAVELKAR HOTELS Vs. ANAND B. SHIRVOIKAR
July 27, 2022
NAVIN C. NAIK Vs. ARCHANA RAMDAS SAPEKAR
April 8, 2022
NAVJIVAN SEVABHAVI SANSTHA Vs. STATE OF MAHARASHTRA
October 13, 2022
NAVNATH Vs. STATE OF MAHARASHTRA
April 28, 2022
NAVNATH DATTATRAY Vs. BALASAHEB BHAPKAR
April 8, 2022
NAVNATH MHASU PAWAR Vs. STATE OF MAHARASHTRA
June 15, 2022
NAVNATH RAMAJI CHANDIKAR Vs. STATE OF MAHARASHTRA
October 20, 2022
NAVNATH S/O SHRIPATI BHAWAR Vs. ADITYA S/O VISHNU JAYEBHAYE
December 6, 2022
NAVNEET RAVI RANA Vs. STATE OF MAHARASHTRA
April 25, 2022
NAVNIRMAN DEVELOPMENT CONSULTANTS (I) PVT. LTD Vs. DIVISIONAL COMMISSIONER AND PRESIDENT DISTRICT SPORTS COMPLEX
December 8, 2022
NAYANA PREMJI SAVALA, LIQUIDATOR OF SWIRE OILFIELD SERVICES INDIA PRIVATE LIMITED Vs. UNION OF INDIA
October 12, 2022
NAZEEM ABDUL RAHIM SALAR Vs. COMMISSIONER OF POLICE
December 16, 2022
NAZIYA BANU ABDUL HAFIZ ANSARI Vs. STATE OF MAHARASHTRA
October 18, 2022
NEELAM VINAY PARELKAR Vs. SANDHYA YESHWANT PARELKAR OF BOMBAY
September 7, 2022
NEELAWATI Vs. GOWARDHAN
September 30, 2022
NEETA CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. HARSHA W/O UDAY MOTGHARE
December 29, 2022
NEETA SANJEEV DIGHE Vs. STATE OF MAHARASHTRA
April 13, 2022
NEHA Vs. S.D.ROCKY
February 25, 2022
NEHA Vs. STATE OF MAHARASHTRA
October 14, 2022
NEHA KHURSHEED ALAM SHAIKH Vs. STATE OF MAHARASHTRA
February 24, 2022
NEHRU NAGAR RATNADEEP CO.OP. HSG. SOC. LTD Vs. S.D. BHALERAO CONSTRUCTIONS
July 7, 2022
NEIL JAYANT SHAH Vs. STATE OF MAHARASHTRA
April 19, 2022
NEW INDIA ASSURANCE CO. LTD Vs. NANDA
February 26, 2022
NEW INDIA ASSURANCE CO. LTD Vs. RAGHUNATH SAKHARAM AHER
January 12, 2022
NEW INDIA ASSURANCE CO. LTD Vs. CONCEICAO S. FERNANDES
July 8, 2022
NEW INDIA ASSURANCE CO. LTD Vs. PRATIMA HARI GAONKAR
August 18, 2022
NEW INDIA ASSURANCE CO. LTD Vs. RAJU
October 19, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. VRINDA JAYANT PAI
June 24, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. VALLABH PRABHUDESSAI
July 22, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. SUHANAND GANGARAM SAWANT
March 17, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. ESHWARI VELLAPANDI DEVAR
November 11, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. KRISHNA SAKHARAM BAING
March 17, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. REKHA SHRIKANT KANDOLKAR
March 17, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. NAZIMA SHAIKH ALIAS NAZIMA BI
March 17, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. SHARADA D. DEVIDAS
February 18, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. ROSA MARIA ERENA PEREIRA, MAJOR OF AGE, WIDOW OF LATE SEBASTIAN PEREIRA
April 7, 2022
NEW INDIA ASSURANCE CO.LTD Vs. JAIBAI W/O NARAYAN WARAKE
December 19, 2022
NEW INDIA ASSURANCE COMPANY LIMITED Vs. YESHUBAI BHIMSING GAVIT
April 18, 2022
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SEEMA
March 7, 2022
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JAYASHREE CHANDRAKANT HARBARAO
October 7, 2022
NEW INDIA ASSURANCE COMPANY LTD Vs. KASHINATH RADHAKISAN WAGH
February 21, 2022
NEW INDIA ASSURANCE COMPANY LTD Vs. BHAGAJI
February 3, 2022
NEW INDIA ASSURANCE COMPANY LTD Vs. PRADIP S/O VITTHALRAO DHOTE
February 11, 2022
NEW INDIA ASSURANCE COMPANY LTD Vs. BHARAT KESHAV BAGALE
July 14, 2022
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June 30, 2022
NEW INDIA ASSURANCE COMPANY LTD Vs. SAVITA SAJJAN NAIK
July 7, 2022
NEW INDIA ASSURANCE COMPANY LTD Vs. THAKUBAI
September 21, 2022
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August 26, 2022
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June 17, 2022
NEW INDIA ASSURANCE COMPANY LTD. Vs. VISHWAJIT V. MAYEKAR
April 21, 2022
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January 4, 2022
NEW INDIA ASSURANCE COMPANY LTD. Vs. FATIMA MALIK SHAIKH, WIDOW OF LATE SHRI MALIK SHAIKH
April 7, 2022
NEW INDIA INSURANCE CO. LTD. Vs. REMEDIANA BRAGANZAE REBELLO
March 17, 2022
NIGEL ANTHONY S. Vs. STATE OF GOA
March 28, 2022
NIJAL NAVIN SHAH Vs. STATE OF MAHARASHTRA
December 23, 2022
NIKHIL ROHIT WAYKAR Vs. STATE OF MAHARASHTRA
January 25, 2022
NIKHIL SHYAMRAO BHAMARE Vs. STATE OF MAHARASHTRA
June 21, 2022
NIKITA Vs. UNION OF INDIA
July 25, 2022
NILDHWAJ MOTIRAMJI KAMBLE Vs. STATE OF MAHARASHTRA
January 19, 2022
NILESH Vs. MAHESH
April 27, 2022
NILESH PATIL Vs. STATE
December 28, 2022
NILESH S/O PURUSHOTTAM DHOKE Vs. STATE OF MAHARASHTRA
April 29, 2022
NILESH SAMADHAN JADHAV Vs. STATE OF MAHARASHTRA
September 8, 2022
NILESH SURESH KSHATRIYA Vs. STATE OF MAHARASHTRA
August 10, 2022
NILIMA RAJU KHAPEKAR Vs. BANK OF BARODA
April 22, 2022
NIRANJAN Vs. STATE OF MAHARASHTRA
April 22, 2022
NIRMAL KRIDA Vs. STATE OF MAHARASHTRA
November 23, 2022
NIRMAL LIFESTYLE LIMITED Vs. URBAN INFRASTRUCTURE REAL ESTATE FUND
May 27, 2022
NIRMAL UJWAL CREDIT CO-OPERATIVE SOCIETY LIMITED Vs. NARENDRA MOHANLAL CHOUDHARY
August 12, 2022
NIRMALA J. TIWARI Vs. STATE OF MAHARASHTRA
March 4, 2022
NIRMALABAI Vs. STATE OF MAHARASHTRA
September 6, 2022
NISHANT KARSAN BHAGAT Vs. NAVI MUMBAI MUNICIPAL CORPORATION
August 30, 2022
NISHANT KARSAN BHAGAT Vs. CITY AND INDUSTRIAL DEVELOPMENT
August 30, 2022
NISHANT NANDU KAMBLE Vs. STATE OF MAHARASHTRA
February 23, 2022
NISHANT S/O.DEVRAO WASNIK Vs. UNION OF INDIA
May 13, 2022
NITA BABURAO KHADSE Vs. LALITA
June 15, 2022
NITESH NARAYAN RANE Vs. STATE OF MAHARASHTRA
January 17, 2022
NITESH SINGH Vs. MUNICIPAL CORPORATION OF GR.MUMBAI
February 21, 2022
NITIN Vs. STATE OF MAHARASHTRA
October 20, 2022
NITIN AMBAVI GAMI Vs. STATE OF MAHARASHTRA
October 18, 2022
NITIN MADHVANI Vs. NIMISHA MADHVANI
December 16, 2022
NITIN NAGARKAR Vs. INCOME-TAX OFFICER
July 19, 2022
NITIN NAVINDAS HUNDIWALA Vs. UNION OF INDIA
April 12, 2022
NITIN RAJU DHANDE Vs. STATE OF MAHARASHTRA
May 4, 2022
NITIN S/O NANDKUMAR ROKADE Vs. STATE OF MAHARASHTRA
January 21, 2022
NITIN S/O RAMRAO SONTAKKE Vs. SUNIL S/O SAMPATRAO SURYAWANSHI
October 4, 2022
NITIN S/O. VASANTRAO MAHAJAN Vs. STATE OF MAHARASHTRA
July 28, 2022
NITIN SHAMRAO SAMUDRE Vs. STATE OF MAHARASHTRA
April 7, 2022
NITIN SITARAM WAGHMARE Vs. BALU KANHA GAWADE
May 17, 2022
NITIN VIJAY PALHADE Vs. STATE OF MAHARASHTRA
September 8, 2022
NITINKUMAR Vs. JOINT COMMISSIONER OF INCOME TAX, RANGE - 1, AURANGABAD
March 22, 2022
NIVRUTII SAHADU GHORPADE Vs. STATE OF MAHARASHTRA
October 13, 2022
NIVRUTTI NINAJI GHULE Vs. STATE OF MAHARASHTRA
July 12, 2022
NIZAR NOORALI RANGARA Vs. STATE OF MAHARASHTRA
August 19, 2022
NOOR AHMED MOHAMMED BAGWAN Vs. STATE OF MAHARASHTRA
August 19, 2022
NORMAN FERNANDES Vs. STATE OF GOA
June 24, 2022
NORMAN FERNANDES Vs. STATE OF GOA
July 1, 2022
NOVAFOR SAMUEL INOAMAOBI Vs. STATE OF MAHARASHTRA
August 10, 2022
NOVEX COMMUNICATIONS PRIVATE LIMITED Vs. CHINAGATE RESTAURANTS PRIVATE LIMITED
March 17, 2022
NOVEX COMMUNICATIONS PRIVATE LIMITED Vs. JIONEEXT SERVICES INDIA PRIVATE LIMITED
March 17, 2022
NURUL SHAMSUL HAQ SHAH Vs. STATE OF MAHARASHTRA
May 4, 2022
OCEAN SPARKLE LIMITED Vs. OIL AND NATURAL GAS CORPORATION LTD
June 6, 2022
OLYMPIA INDUSTRIES LTD. Vs. SUMILON INDUSTRIES LTD.
January 24, 2022
OM CONSTRUCTION & INFRASTRUCTURES Vs. STATE OF MAHARASHTRA
May 6, 2022
OM S/O BHAGWANRAO ANJANWAD Vs. STATE OF MAHARASHTRA
July 22, 2022
OMKAR Vs. STATE OF MAHARASHTRA
January 24, 2022
OMKAR Vs. STATE OF MAHARASHTRA
February 3, 2022
OMKAR Vs. STATE OF MAHARASHTRA
October 7, 2022
OMKAR MAHADEO SUPEKAR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
May 6, 2022
OMKAR SATISH PALAV Vs. STATE OF MAHARASHTRA
February 25, 2022
ONKAR TUKARAM Vs. STATE OF MAHARASHTRA
March 17, 2022
ORACLE FINANCIAL SERVICES SOFTWARE LIMITED Vs. DEPUTY COMMISSIONER OF INDIA, MUMBAI
January 10, 2022
ORANGE CITY STONE CRUSHER OWNERS Vs. STATE OF MAHARASHTRA
October 14, 2022
ORIENTAL INSURANCE CO. LTD Vs. LATABAI PRAKASH INGLE
June 23, 2022
ORIENTAL INSURANCE CO. LTD Vs. YVETTE GOMENDES
May 23, 2022
ORIENTAL INSURANCE CO. LTD Vs. BHIMABAI GADHAVE
June 6, 2022
ORIENTAL INSURANCE CO. LTD. Vs. ARUN PREMCHAND BAKLIWAL
February 23, 2022
ORIENTAL INSURANCE CO. LTD. Vs. SANJAY BHIMRAJ MHASKE
October 4, 2022
ORIENTAL INSURANCE CO.LTD Vs. BHAGIRATHIBAI VISHWANATH DOKHE
July 27, 2022
ORIENTAL INSURANCE COMPANY LTD. Vs. SUNITA DEVENDRA SAINI
March 17, 2022
ORIGINATIVE TRADING PRIVATE LIMITED Vs. UNION OF INDIA
February 28, 2022
OSCAR DE NORONHA Vs. STATE OF GOA
January 6, 2022
OSHIWARA LAND DEVELOPMENT COMPANY PVT. LTD Vs. STATE OF MAHARASHTRA
April 7, 2022
OSV CREST MERCURY Vs. VISION PROJECTS TECHNOLOGIES PRIVATE LIMITED
July 26, 2022
P. VARAVARA RAO Vs. STATE OF MAHARASHTRA
May 4, 2022
P. VARAVARA RAO Vs. NATIONAL INVESTIGATION AGENCY
April 13, 2022
PADAMA Vs. STATE OF MAHARASHTRA
November 18, 2022
PADMAVIR BHAGWANRAO THORAT Vs. PUNE MUNICIPAL CORPORATION
August 30, 2022
PANCHAGANGA SEEDS Vs. STATE OF MAHARASHTRA
March 11, 2022
PANCHAGANGA SEEDS LTD Vs. STATE OF MAHARASHTRA
March 17, 2022
PANDHARI Vs. KACHRU PAWAR
July 4, 2022
PANDHARI KACHRU PAWAR Vs. STATE OF MAHARASHTRA
November 3, 2022
PANDHARI SITARAM Vs. STATE OF MAHARASHTRA
November 29, 2022
PANDIT RANBA SHIRAME Vs. STATE OF MAHARASHTRA
September 16, 2022
PANDIT SANDU JADHAV Vs. CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, AURANGABAD
January 14, 2022
PANDURANG ANANTA NAIK Vs. STATE OF GOA
July 7, 2022
PANDURANG DHONDIRAM PATIL HUJURE Vs. STATE OF MAHARASHTRA
May 2, 2022
PANDURANG DHONDLI KHAPE, Vs. ATMARAM BAPU SHINDE
October 14, 2022
PANDURANG NARAYAN KANEKAR Vs. STATE OF MAHARASHTRA
March 4, 2022
PANDURANG RAMRAO LONDHE Vs. STATE OF MAHARASHTRA
March 17, 2022
PANDURANG S/O JAGANNATH KALE Vs. DEOMAHARAJ GURU VASUDEO MAHARAJ
August 20, 2022
PANDURANG S/O RANGNATH KURHE Vs. STATE OF MAHARASHTRA
February 23, 2022
PANDURANG SITARAM CHOUDHARI Vs. SUNIL PRALHAD CHODHARI
October 7, 2022
PANDURANG VITHOBAJI DHUMNE Vs. STATE OF MAHARASHTRA
March 2, 2022
PANKAJ Vs. NATIONAL E-ASSESSMENT CENTRE
January 19, 2022
PANKAJ Vs. STATE OF MAHARASHTRA
March 28, 2022
PANKAJ Vs. STATE OF MAHARASHTRA
December 12, 2022
PANKAJ G. NAIK Vs. RANJANA R. MANDREKAR
March 11, 2022
PANKAJ NANDLAL AGRAWAL Vs. STATE OF MAHARASHTRA
April 6, 2022
PANKAJ S/O NANAJI CHOUDHARY (HUSBAND) Vs. STATE OF MAHARASHTRA
March 28, 2022
PANKAJ UNIT NO. 1 HOUSING DEVELOPMENT COMPANY PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
August 29, 2022
PAPPU Vs. STATE OF MAHARASHTRA
April 6, 2022
PAPPU SHABAN ANSARI Vs. STATE OF MAHARASHTRA
January 5, 2022
PARAG JYOTINDRA GANDHI Vs. JAYANT NARENDRA MEHTA
September 28, 2022
PARBAT NAMDEO NAIKWADI Vs. STATE OF MAHARASHTRA
July 16, 2022
PARESH Vs. STATE OF MAHARASHTRA
December 6, 2022
PARINEE REALTY PVT. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
January 19, 2022
PARMESHWAR Vs. STATE OF MAHARASHTRA
May 6, 2022
PARTHA SARATHY SARKAR Vs. INSOLVENCY & BANKRUPTCY BOARD OF INDIA
September 28, 2022
PARUL BHARAT SHAH Vs. NATIONAL FACELESS ASSESSMENT CENTRE
December 2, 2022
PARVATHI VENKATESH Vs. STATE OF MAHARASHTRA
January 10, 2022
PARVEZ AZIZBHAI OPAI Vs. STATE OF MAHARASHTRA
December 20, 2022
PARVEZ FARUKH DALVI Vs. STATE OF MAHARASHTRA
June 29, 2022
PARWA EDUCATION SOCIETY Vs. SURESH GOVINDRAO BHURE
March 28, 2022
PAVAN KUMAR NATH Vs. YASHITA MUKHI
January 17, 2022
PAVAN MORARKA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 17, 2022
PAWAN SHRAVANKUMAR SHARMA Vs. STATE OF MAHARASHTRA
October 7, 2022
PAWANKUMAR SATYANARAYAN GOENKA Vs. POLICE INSPECTOR
May 2, 2022
PAYAL D/O. PURAN PATLE Vs. STATE OF MAHARASHTRA
August 25, 2022
PCI PEST CONTROL PVT. LTD Vs. GOAN HOTELS AND REALTY PVT. LTD
June 29, 2022
PEDRINHA FERNANDES Vs. PRASAD NAIK
August 19, 2022
PEDRO ANTONIO D SOUZA Vs. VIJAY CONSTRUCTION
February 8, 2022
PENIEL CHILDREN HOME Vs. GODAWARI W/O BALIRAM HASNALE
August 26, 2022
PERIZAD ZORABIAN IRANI Vs. PRINCIPAL COMMISSIONER OF INCOME-TAX
March 9, 2022
PERNOD RICARD INDIA PVT. LTD. Vs. UNION OF INDIA
December 20, 2022
PETER GODINHO Vs. CORNELINS DSOUZA
July 22, 2022
PHOENIX ARC PVT. LTD Vs. VISHWA BHARATI VIDYA MANDIR
January 12, 2022
PHOENIX ARC PVT. LTD Vs. THE REGISTRAR
February 11, 2022
PHOENIX ARC PVT. LTD. Vs. STATE OF MAHARASHTRA
August 3, 2022
PHONOGRAPHIC PERFORMANCE Vs. RELIANCE BROADCAST
January 6, 2022
PHOOL SINGH Vs. POLICE INSPECTOR OFFICER IN CHARGE OF PONDA POLICE STATION, PONDA
March 3, 2022
PHULRENU HARILAL CHAUHAN Vs. STATE OF MAHARASHTRA
February 21, 2022
PIEDADE CARVALHO, MAJOR, Vs. MARIA VICTORIA BOAVINDA FURTADO
October 21, 2022
PIGMENTS & ALLIEDS Vs. CARBOLINE (INDIA) PRIVATE LIMITED
February 28, 2022
PINAK BHARAT AND COMPANY Vs. SHRI ANIL RAMRAO NAIK
December 2, 2022
PINNACLE LIFE SCIENCE PVT. LTD. Vs. UNION OF INDIA
July 11, 2022
PINTU Vs. STATE OF MAHARASHTRA
July 1, 2022
PIRAJI RAKHMAJI DHOBALE Vs. BABAN DADABHAU DHOBALE
October 11, 2022
PIYUSH FATHELAL JAIN Vs. STATE OF MAHARASHTRA
June 22, 2022
PIYUSH S/O PRADEEP SEJPAL Vs. STATE OF MAHARASHTRA
February 14, 2022
POLYGREEN INTERNATIONAL Vs. MT PAMBOOR 2 (IMO : 9914852)
June 6, 2022
POOJA DA GAMA ROSE Vs. STATE OF GOA
January 21, 2022
POOJA LAKHAN Vs. STATE OF MAHARASHTRA
December 2, 2022
POORTI RENT A CAR AND LOGISTICS PVT. LTD Vs. KOTAK MAHINDRA BANK LTD
February 24, 2022
POPAT BAJIRAO KOTWAL Vs. STATE OF MAHARASHTRA
September 13, 2022
POPAT NAVASU BENDKOLI Vs. STATE OF MAHARASHTRA
July 12, 2022
POSH AGRO Vs. STATE OF MAHARASHTRA
July 18, 2022
POURNIMA Vs. ASHOK MANIBHAI PATEL
June 6, 2022
PR. COMMISSIONER OF INCOME Vs. KUMAR BUILDERS CONSORTIUM
July 18, 2022
PR. COMMISSIONER OF INCOME TAX Vs. WARBURG PINCUS INDIA PVT. LTD
September 12, 2022
PR. COMMISSIONER OF INCOME TAX, MUMBAI Vs. SHIVSHAHI PUNARVASAN PRAKALP LTD.
August 5, 2022
PR. COMMISSIONER OF INCOME TAX-5 Vs. TRIGENT SOFTWARE LIMITED
December 2, 2022
PR.COMMISSIONER OF INCOME Vs. SANDVIK ASIA PVT. LTD
September 8, 2022
PRABHAKA Vs. STATE OF MAHARASHTRA
April 1, 2022
PRABHAKAR Vs. STATE OF MAHARASHTRA
January 12, 2022
PRABHAKAR DHONDIBA DHANPALWAR Vs. STATE OF MAHARASHTRA
April 1, 2022
PRABHAKAR KISAN MAGAR Vs. DIVISIONAL RAILWAY MANAGER
April 18, 2022
PRABHAKAR SHAMA SHETTY Vs. STATE OF MAHARASHTRA
April 1, 2022
PRABHAKAR XEMBU BHANDARI Vs. STATE OF GOA
June 9, 2022
PRABHUDAYAL NATHUJI BORKAR Vs. LAXMAN HIRAMNJU SAWARKAR
April 26, 2022
PRADEEP @ SHETTY SHRINIWAS REGUNDAWAR Vs. STATE OF MAHARASHTRA
July 6, 2022
PRADEEP NAROTTAMDAS HARSORA Vs. STATE OF MAHARASHTRA
April 13, 2022
PRADIP Vs. STATE OF MAHARASHTRA
December 2, 2022
PRADIP Vs. JYOTI
June 13, 2022
PRADIP KUMAR S/O NONI GOPAL ROY Vs. WESTERN COALFIELDS LTD
July 12, 2022
PRADIP KUNDLIKRAO KUTE Vs. STATE OF MAHARASHTRA
September 6, 2022
PRADIP PRATAPRAO PATIL Vs. STATE OF MAHARASHTRA
December 6, 2022
PRADIP SUBHASH INGLE Vs. STATE OF MAHARASHTRA
July 6, 2022
PRADIP UTTAMRAO PATIL Vs. SAURABH PRAMOD MAHAJAN
December 7, 2022
PRADNYA PRAKASHRAO CHAWARE Vs. STATE OF MAHARASHTRA
October 19, 2022
PRAFUL Vs. STATE OF MAHARASHTRA
September 23, 2022
PRAFUL Vs. STATE OF MAHARASHTRA
December 6, 2022
PRAFUL A. MEHTA Vs. NAINESH M. GANDHI
February 21, 2022
PRAGATI Vs. STATE OF MAHARASHTRA
December 14, 2022
PRAHALADRAO TRYAMBAK DESHMUKH Vs. DIVISIONAL JOINT REGISTRAR, CO-OPERATIVE SOCIETIES
April 5, 2022
PRAJITH THAYYIL KALLIL S/O JOGESH K. J. Vs. STATE OF MAHARASHTRA
May 5, 2022
PRAKASH Vs. VITHABAI
August 18, 2022
PRAKASH Vs. VASUNDH
December 5, 2022
PRAKASH Vs. NAVNATH
March 3, 2022
PRAKASH @ DAMPA VASUDEV GURAV Vs. STATE OF MAHARASHTRA
February 17, 2022
PRAKASH BALASAHEB CHAVAN Vs. ANAND RAJU KOPPELLA
September 14, 2022
PRAKASH BHARAT AWARE Vs. PRAKASH BHARAT AWARE
July 27, 2022
PRAKASH BHASKARRAO PATIL Vs. STATE OF MAHARASHTRA
June 16, 2022
PRAKASH HARISCHANDRA MASURKAR Vs. VASANTI VASANT BHAGAT AMONKAR
March 1, 2022
PRAKASH JANARDHAN CHALIKWAR Vs. SUPERINTENDING ENGINEER
March 16, 2022
PRAKASH KALYAN CHUNGDE Vs. STATE OF MAHARASHTRA
May 2, 2022
PRAKASH KAMLAKAR PATHAK Vs. STATE OF MAHARASHTRA
April 28, 2022
PRAKASH SHANKAR VELIP Vs. CENTRAL BUREAU OF INVESTIGATION
September 12, 2022
PRAKASH SHRIVASTAVA Vs. SHRADDHA SURESH BANE
June 14, 2022
PRAKASH TUMDU Vs. STATE OF MAHARASHTRA
December 14, 2022
PRALHAD BHAURAO THALE Vs. UNION OF INDIA
August 20, 2022
PRAMILA PREMNATH GADEKAR Vs. PREMNATH P. GADEKAR
January 17, 2022
PRAMILA VILAS HANNURE Vs. STATE OF MAHARASHTRA
January 4, 2022
PRAMOD Vs. DISTRICT DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES, JALGAON
December 16, 2022
PRAMOD @ TATYA ANIL SAWANT Vs. STATE OF MAHARASHTRA
May 5, 2022
PRAMOD CHOUDHARY Vs. STATE BANK OF INDIA
July 29, 2022
PRAMOD DADASAHEB BHOSALE Vs. STATE OF MAHARASHTRA
April 29, 2022
PRAMOD KUMAR Vs. ORIENTAL INSURANCE CO. LTD
April 6, 2022
PRAMOD MAKHARIA Vs. LAXMIDEVI MAKHARIA
April 29, 2022
PRAMOD RADHAKISAN THAKRE Vs. STATE OF MAHARASHTRA
February 4, 2022
PRAMOD SHETGAONKAR Vs. STATE OF GOA
June 29, 2022
PRAMOD V. BHATRE Vs. LIFE INSURANCE CORPORATION OF INDIA
April 21, 2022
PRANAV PRABHAKAR NAIK Vs. STATE OF GOA
April 8, 2022
PRANITA Vs. STATE OF MAHARASHTRA
September 5, 2022
PRANJAL DEEPAK DANDEKAR Vs. DEPUTY COLLECTOR (ACQUISITION)
February 11, 2022
PRASAD GAONKAR, M. L. A. OF SANGUEM CONSTITUENCY Vs. ELECTION COMMISSION OF INDIA
January 18, 2022
PRASAD PANDURANG TAPKIR Vs. ASSISTANT DIRECTOR OF TOWN PLANNING, PUNE
November 17, 2022
PRASAD SHETH Vs. STATE OF GOA
June 9, 2022
PRASANNA Vs. UNION OF INDIA
March 17, 2022
PRASHANT Vs. UNION OF INDIA
August 18, 2022
PRASHANT Vs. KALYANI PRASHANT DHAKANE
September 23, 2022
PRASHANT Vs. RASHTRASANT TUKDOJI MAHARAJ
December 14, 2022
PRASHANT Vs. STATE OF MAHARASHTRA
August 3, 2022
PRASHANT HANMANTRAO BARLAWAR Vs. SCHEDULED TRIBE SCRUTINY COMMITTEE
October 3, 2022
PRASHANT MARUTI GURAV Vs. STATE OF MAHARASHTRA
October 11, 2022
PRASHANT NATTHUJI SHENDE Vs. STATE OF MAHARASHTRA
June 6, 2022
PRASHANT RAHI NARAYAN SANGLIKAR Vs. SUPERINTENDENT
December 20, 2022
PRASHANT S/O ACHYUTRAO LOMATE Vs. UNION OF INDIA
May 6, 2022
PRASHANT S/O EKNATH GHULE Vs. ADDITIONAL COMMISSIONER, NASHIK DIVISION
January 5, 2022
PRASHANT SUKHDEO TIPALE Vs. STATE OF MAHARASHTRA
December 6, 2022
PRATAP PRAKASH JADHAV Vs. STATE OF MAHARASHTRA
September 7, 2022
PRATAP YESHWANT KANOLKAR Vs. STATE OF GOA
April 13, 2022
PRATEEK BHATT Vs. STATE OF MAHARASHTRA
June 10, 2022
PRATIBHA @ PRATIKSHA W/O RAJENDRA SHIRSATH Vs. STATE OF MAHARASHTRA
January 27, 2022
PRATIBHA SAHEBRAO PATIL Vs. PRESIDING OFFICER
September 15, 2022
PRATIK Vs. STATE OF MAHARASHTRA
May 2, 2022
PRAVARA RENEWABLE ENERGY LTD Vs. PADMASHRI DR. VITTHALRAO VIKHE PATIL
April 11, 2022
PRAVIN BORATE Vs. STATE OF GOA
July 14, 2022
PRAVIN INDARCHAND JAIN Vs. STATE OF MAHARASHTRA
October 14, 2022
PRAVIN KHIMJI CHAUHAN Vs. STATE OF MAHARASHTRA
February 15, 2022
PRAVIN S/O SURESH AGRAWAL Vs. STATE OF MAHARASHTRA
July 11, 2022
PRAVIN SAHEBRAO BHOGAWADE Vs. STATE OF MAHARASHTRA
May 24, 2022
PRAVIN TUKARAM SHINDE Vs. STATE OF MAHARASHTRA
March 3, 2022
PRAYAGBAI Vs. STATE OF MAHARASHTRA
November 14, 2022
PREMA JANARDAN DHURU SINCE DECEASED Vs. AGARWAL BUILDERS AND DEVELOPERS,
December 12, 2022
PREMANAND CHAWDIKAR Vs. REGISTRAR OF COOPERATIVE SOCIETIES
January 4, 2022
PREMCHAND Vs. COMMISSIONER OF POLICE
June 6, 2022
PRERANA NAGARI SAHAKARI BANK LTD Vs. DIVISIONAL JOINT REGISTRAR
November 17, 2022
PRINCIPAL COMMISSIONER OF CENTRAL GST AND C.EX Vs. FILATEX INDIA LTD
September 8, 2022
PRINCIPAL COMMISSIONER OF CUSTOMS Vs. JSW STEEL LTD.
July 26, 2022
PRINCIPAL COMMISSIONER OF CUSTOMS (IMPORT) AIR CARGO COMPLEX Vs. M/S. SIGNET CHEMICALS PVT. LTD
September 21, 2022
PRIYA KEDAR GOKHALE Vs. STATE OF MAHARASHTRA
September 12, 2022
PRIYA MALAY SHETH Vs. VLCC HEALTH CARE LTD
June 6, 2022
PRIYA PAUL Vs. STATE OF MAHARASHTRA
October 13, 2022
PRIYA RAJA JAVRANI Vs. STATE OF MAHARASHTRA
March 22, 2022
PRIYA RISHI BHUTA Vs. VARDHAMAN ENGINEERS AND BUILDERS
June 6, 2022
PRIYANKA Vs. DISTRICT CASTE CERTIFICATE SCRUTINY COMMITTEE, CHANDRAPUR
August 30, 2022
PRIYANKA BALAJI WADIKAR Vs. STATE OF MAHARASHTRA
August 18, 2022
PUNDALIK PAGI Vs. COMMUNIDADE OF AGONDA
February 22, 2022
PUNDALIK S/O TULSHIRAM SAPKALE Vs. STATE OF MAHARASHTRA
October 11, 2022
PUNDALIK SHARANBASAPPA PATIL Vs. STATE OF MAHARASHTRA
July 14, 2022
PUNDLIK MARTANDRAO YEVATKAR Vs. SAU. UJWALA
October 4, 2022
PUNDOLIK RAMA GAD Vs. GANESH P. DEULKAR
November 14, 2022
PUNE MUNICIPAL CORPORATION Vs. MORESHWAR GANESH BHALERAO
November 24, 2022
PUNEET Vs. STATE OF MAHARASHTRA
January 28, 2022
PUNJAHARI BABURAO DIGHE Vs. STATE OF MAHARASHTRA
May 6, 2022
PURSHOTAM VISHANDAS RAHEJA Vs. STATE OF MAHARASHTRA
December 9, 2022
PURUSHOTTAM Vs. SHIVLING
January 28, 2022
PURUSHOTTAM Vs. ANIL
April 7, 2022
PURUSHOTTAM Vs. MUNICIPAL CORPORATION
October 11, 2022
PURUSHOTTAM PUNDLIKRAO BAMBAL Vs. STATE OF MAHARASHTRA
March 24, 2022
PUSHPA BHIMRAO NAIK Vs. GOVERNMENT MILK SCHEME
September 14, 2022
PUSHPA RANGDEO PATRE Vs. HIRABAI PURUSHOTTAM BORIKAR
April 29, 2022
PUSHPA W/O YUVRAJ Vs. STATE OF MAHARASHTRA
May 4, 2022
PUSHPABAI CHANDRAKANT JOSHI Vs. VASANTRAO NAIK MARATHWADA KRUSHI VIDYAPEETH
December 22, 2022
QED PROPERTIES Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION
November 18, 2022
QUANT BROKING PVT. LTD Vs. UNION OF INDIA
June 6, 2022
QUEPEM URBAN CO-OP. CREDIT SOCIETY LTD Vs. DATTA SHAMBU NAIK
October 3, 2022
R. & C. INFRA ENGINEERS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
September 23, 2022
R. K. COPPER AND ALLOY LLP Vs. UNION OF INDIA
January 28, 2022
R. S. MADIREDDY Vs. UNION OF INDIA
September 20, 2022
RABIA KHAN Vs. UNION OF INDIA
September 12, 2022
RACHANA GARMENTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
August 4, 2022
RACHNA SANJAY KUWAR Vs. STATE OF MAHARASHTRA
March 11, 2022
RADHA KAVLEKAR Vs. MARGAO MUNICIPAL COUNCIL
March 28, 2022
RADHABAI Vs. COLLECTOR
March 30, 2022
RADHABAI PARSEKAR Vs. CHAPEL NOSSA SENHORA
July 11, 2022
RADHABAI VITHAL NARVEKAR Vs. STATE OF GOA
November 15, 2022
RADHE ZULIDAS MANDAL Vs. STATE OF MAHARASHTRA
October 20, 2022
RADHESHYAM Vs. STATE OF MAHARASHTRA
December 15, 2022
RADHIKA J. BHALERAO Vs. STATE OF MAHARASHTRA
March 24, 2022
RADHYESHAM GANESHLAL DHOOT Vs. VISHNUKUMAR BANSILAL KALANTRI
March 11, 2022
RAEES RASHID SHAIKH Vs. STATE OF MAHARASHTRA
March 25, 2022
RAFAT KHAN Vs. STATE OF MAHARASHTRA
January 19, 2022
RAFEEQ Vs. STATE OF MAHARASHTRA
April 20, 2022
RAFIQ BEG MIRZA Vs. STATE OF MAHARASHTRA
July 8, 2022
RAGHUNATH BHANUDAS KAMBLE Vs. STATE OF MAHARASHTRA
January 20, 2022
RAGHUNATH KASINATH MOKA Vs. STATE OF MAHARASHTRA
June 6, 2022
RAGHUVIR Vs. STATE
March 2, 2022
RAHIM RAMZAN TELI Vs. STATE OF MAHARASHTRA
February 21, 2022
RAHMAT ALI KHAN WALLI MOHD.ALI KHAN Vs. SHABANA BEGUM REHMATALI KHAN
August 4, 2022
RAHUL Vs. STATE OF MAHARASHTRA
December 2, 2022
RAHUL @ BHAWADYA MACHINDRA JADHAV Vs. STATE OF MAHARASHTRA
June 28, 2022
RAHUL @ TALYA Vs. STATE OF MAHARASHTRA
April 4, 2022
RAHUL ASHOK YADAV Vs. MANORAMA RAHUL YADAV
December 2, 2022
RAHUL GANESHRAO MOHOD Vs. STATE OF MAHARASHTRA
April 20, 2022
RAHUL HIRAMAN BIRHADE Vs. UNION OF INDIA
June 28, 2022
RAHUL JUGALDAS Vs. STATE OF MAHARASHTRA
December 22, 2022
RAHUL S/O GAUTAM ATHWALE Vs. RUCHIRA W/O RAHUL ATHWALE
June 7, 2022
RAHUL S/O. RAJARAM MASKE Vs. STATE OF MAHARASHTRA
December 9, 2022
RAHUL SAMBHAJI GAWARE Vs. STATE OF MAHARASHTRA
June 21, 2022
RAHUL SANJOT PADGAONKAR Vs. EXECUTIVE ENGINEER
July 13, 2022
RAHURI EDUCATION SOCIETY RAHURI, TQ. RAHURI, DIST. AHMEDNAGAR Vs. STATE OF MAHARASHTRA
August 25, 2022
RAI UDYOG LTD Vs. STATE OF MAHARASHTRA
July 27, 2022
RAIGAD ZILLA PARISHAD Vs. KAILASH BALU MHATRE
January 5, 2022
RAJ @ HARISHANKAR SHUKLA Vs. STATE OF MAHARASHTRA
June 8, 2022
RAJ INDIA CORPORATION Vs. BANKING OMBUDSMAN
March 14, 2022
RAJ PHARMA Vs. STATE OF MAHARASHTRA
October 6, 2022
RAJABHAU Vs. STATE OF MAHARASHTRA
August 20, 2022
RAJAN N. BANDEKAR Vs. STATE OF GOA
March 15, 2022
RAJAN SHARWAN UDARE Vs. STATE OF MAHARASHTRA
January 27, 2022
RAJAN SHREEKANT GHOGALE Vs. RADHIKA RAJAN GHOGALE
April 28, 2022
RAJAN SHRIVALLABHA DESHPANDE Vs. BANK OF BARODA
August 3, 2022
RAJAN SHRIVALLABHA DESHPANDE Vs. BANK OF BARODA
August 8, 2022
RAJANNA GANGANNA RASHALAWAR Vs. STATE OF MAHARASHTRA
March 16, 2022
RAJARAM Vs. STATE OF MAHARASHTRA
December 2, 2022
RAJAT KALYAN Vs. STATE OF GOA
January 7, 2022
RAJENDRA Vs. ASSISTANT CHARITY COMMISSIONER
December 2, 2022
RAJENDRA Vs. STATE OF MAHARASHTRA
December 15, 2022
RAJENDRA Vs. STATE OF MAHARASHTRA
December 9, 2022
RAJENDRA @ RAJU KANADI Vs. STATE OF MAHARASHTRA
November 14, 2022
RAJENDRA BHAU PATOLE Vs. STATE OF MAHARASHTRA
March 28, 2022
RAJENDRA DATTA HALARNKAR Vs. DEEPALI DINESH HALARNKAR
February 10, 2022
RAJENDRA EKNATHRAO VIKHE Vs. UNION OF INDIA
August 29, 2022
RAJENDRA GOYAL ALIAS RAJU GOYAL Vs. PUBLIC INFORMATION OFFICER, DY. SUPERINTENDENT OF POLICE
March 3, 2022
RAJENDRA MANOHAR KOWLI Vs. BANK OF INDIA
May 6, 2022
RAJENDRA R. SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 26, 2022
RAJENDRA S/O DILIP MAID Vs. SHUBHANGI @ RANI RAJENDRA MAID
March 16, 2022
RAJENDRA S/O RADHAKISAN RAUT Vs. STATE OF MAHARASHTRA
February 10, 2022
RAJENDRA SADASHIV CHANDRACHUD Vs. STATE OF MAHARASHTRA
May 6, 2022
RAJENDRA SHRIHARI SARWADE Vs. STATE OF MAHARASHTRA
April 25, 2022
RAJENDRA SINGH Vs. STATE OF GOA
September 5, 2022
RAJENDRA WAMAN VARADE Vs. STATE OF MAHARASHTRA
June 14, 2022
RAJESH HIMMAT PUNDKAR Vs. STATE OF MAHARASHTRA
June 8, 2022
RAJESH HIMMATLAL DAWDA Vs. NARESH GYARSILAL AGRAWAL
April 13, 2022
RAJESH KUMAR YEDURAJSINGH BHADORIYA Vs. STATE OF MAHARASHTRA
July 7, 2022
RAJESH PANDITRAO PAWAR Vs. PARWATIBAI BHIMRAO BENDE
April 7, 2022
RAJESH S/O. PANDURANG GAWANDE Vs. JANRAO S/O. KISANRAO SAKHARE
June 13, 2022
RAJESHKUMAR Vs. BANK OF MAHARASHTRA
September 30, 2022
RAJESHREE Vs. KANTADEVI
May 4, 2022
RAJIV SANGHVI Vs. PRADIP R. KAMDAR
June 30, 2022
RAJIV SINGH Vs. SHIPPING CORPORATION OF INDIA LTD
June 27, 2022
RAJKUMAR Vs. STATE OF MAHARASHTRA
April 28, 2022
RAJKUMAR Vs. SURESH
November 23, 2022
RAJMACHI RURAL AID AND DEVELOPMENT PROGRAMME Vs. STATE OF MAHARASHTRA
April 29, 2022
RAJNEESH JAISWAL Vs. DIL RAJU
April 13, 2022
RAJU Vs. STATE OF MAHARASHTRA
July 1, 2022
RAJU Vs. INSPECTOR GENERAL OF POLICE, CENTRAL RESERVE POLICE FORCE, TRIPURA
January 19, 2022
RAJU @ RAKESH DHANIRAM PATEL Vs. STATE OF MAHARASHTRA
February 26, 2022
RAJU BANSILAL RASEDE Vs. STATE OF MAHARASHTRA
December 22, 2022
RAJU JOKHANPRASAD GUPTA Vs. STATE OF MAHARASHTRA
July 14, 2022
RAJU KONDIRAM MORE Vs. STATE OF MAHARASHTRA
October 17, 2022
RAJU VILAS WAGHMODE Vs. STATE OF MAHARASHTRA
November 22, 2022
RAKESH DNYANESHWAR SURYAWANSHI Vs. STATE OF MAHARASHTRA
January 20, 2022
RAKESH RAJENDRAKUMAR AGARWAL Vs. BADRUDIN ABBAS PATEL
January 27, 2022
RAKESH TULSIDAS RATHOD Vs. JAYRAJ VISHRAM VAPIKAR
February 1, 2022
RAKESH ZAGARU PASWAN Vs. STATE OF MAHARASHTRA
March 3, 2022
RAKHMAJI Vs. PRESIDENT
April 27, 2022
RAM DIGAMBAR GIRI Vs. STATE OF MAHARASHTRA
June 15, 2022
RAM RAJU Vs. COMMISSIONER OF POLICE PUNE
June 17, 2022
RAM S/O BALKRUSHNA PINJARKAR Vs. SCHEDULED TRIBES CASTE CERTIFICATE SCRUTINY COMMITTEE
July 26, 2022
RAM S/O. ABARAO PATIL Vs. STATE OF MAHARASHTRA
July 28, 2022
RAM SAHODAR RAJWADE Vs. CENTRAL INDUSTRIAL SECURITY FORCE
June 27, 2022
RAMA CAITAN ANDRADE Vs. SAMEER S. SALGAONKAR
February 24, 2022
RAMAKANT S. SHETKAR Vs. STATE OF GOA,
February 2, 2022
RAMAKANT SUBRAO SHETYE Vs. KALPA KASHINATH GADEKAR
September 7, 2022
RAMAN MADHOK Vs. STATE OF GOA
September 30, 2022
RAMAN S/O. PRAKASH MUNDHE Vs. STATE OF MAHARASHTRA
July 15, 2022
RAMBHABAI SANTOSH PATIL Vs. STATE OF MAHARSHTRA
July 28, 2022
RAMBHAU S/O GOPINATH LOKHANDE Vs. SHILA W/O SATISH SURWASE
February 11, 2022
RAMCHAND Vs. GHANSHYAM
April 11, 2022
RAMCHANDRA ALIAS RAGHUNATH SAUNSTHAN, GIMONE, PILIGAO Vs. TOWN PLANNER, TOWN & COUNTRY PLANNING DEPT.
April 1, 2022
RAMCHANDRA DEV Vs. LD. JOINT CHARITY COMMISSIONER
July 14, 2022
RAMCHANDRA LAKHANTAL AWATE Vs. CHIEF OFFICER, MUNICIPAL COUNCIL
July 20, 2022
RAMCHANDRA SHRIMANT BHANDARE Vs. STATE OF MAHARASHTRA
August 3, 2022
RAMCHANDRA THANGAPPAN AACHARI Vs. STATE OF MAHARASHTRA
June 15, 2022
RAMDAS Vs. DADARAO
January 5, 2022
RAMDAS Vs. STATE OF MAHARASHTRA
December 16, 2022
RAMDAS BHIWAJI VAITKAR Vs. STATE OF MAHARASHTRA
April 29, 2022
RAMDAS GOPAL INGLE Vs. STATE OF MAHARASHTRA
July 27, 2022
RAMDAS RANU Vs. ASHOK VASANTRAO SISAL
December 7, 2022
RAMDAS VITTHAL NIKUMBH Vs. STATE OF MAHARASHTRA
April 27, 2022
RAMESH Vs. PRAKASHKAUR
April 11, 2022
RAMESH Vs. STATE OF MAHARASHTRA
July 28, 2022
RAMESH Vs. STATE OF MAHARASHTRA
November 24, 2022
RAMESH BAPURAO NIKHADE Vs. STATE OF MAHARASHTRA
December 23, 2022
RAMESH BOMBO TAWADKAR Vs. CENTRAL BUREAU OF INVESTIGATION (ANTI CORRUPTION BRANCH)
June 23, 2022
RAMESH EDATHADAN Vs. STATE OF GOA
June 16, 2022
RAMESH GOVINDA MALI Vs. RAOSAHEB PUNJABA KARALE
October 17, 2022
RAMESH JIVATRAM ISRANI Vs. STATE OF MAHARASHTRA
October 6, 2022
RAMESH KASHINATH PAWAR Vs. NASHIK MUNICIPAL CORPORATION
February 18, 2022
RAMESH LASHA PALVA Vs. STATE OF MAHARASHTRA
October 3, 2022
RAMESH MANOHAR MADAWI Vs. STATE OF MAHARASHTRA
September 29, 2022
RAMESH RAM BURBURE Vs. RAGHUNATH BAPURAO MHETRE
December 23, 2022
RAMESH S/O KISANRAO DANDEKAR Vs. STATE OF MAHARASHTRA
July 25, 2022
RAMESH S/O. MANOHARRAO BOTE Vs. POPAT S/O. DATTU JAGTAP
August 22, 2022
RAMESH SINARY Vs. STATE OF GOA
December 30, 2022
RAMESH TUKARAM BHARATE Vs. STATE OF MAHARASHTRA
September 13, 2022
RAMESH TUKARAM VAVEKAR Vs. STATE OF MAHARASHTRA
February 24, 2022
RAMESH WAMAN BODKE Vs. STATE OF MAHARASHTRA
July 13, 2022
RAMESHWAR Vs. NIKITA
January 24, 2022
RAMKRISHNA MANDREKAR Vs. SHAILESH PEDNEKAR
October 12, 2022
RAMNATH VASUDEV SHANBHAG Vs. ADMINISTRATOR OF DEVALAYA
July 29, 2022
RAMON DISTILLERIES LIMITED Vs. STATE OF MAHARASHTRA
June 16, 2022
RAMRAJ VITTHAL DANDAGE Vs. LAXMI SRIDHAR CHAUDHARI
September 5, 2022
RAMRAO Vs. LAXMAN
December 13, 2022
RAMRAO KASHINATH RATHOD Vs. STATE OF MAHARASHTRA
April 26, 2022
RAMSARUP INDUSTRIES LTD. Vs. CAPITAL FINANCIAL SERVICES LTD.
June 27, 2022
RAMU @ RAMDAS RUPAJI BHAVAR Vs. STATE OF MAHARASHTRA
September 13, 2022
RANA KAPOOR Vs. CENTRAL BUREAU OF INVESTIGATION
June 20, 2022
RANGNATH S/O. NIVRUTTI DHAVALSHANK Vs. STATE OF MAHARASHTRA
September 21, 2022
RANIBEN KHIMJI PATEL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 15, 2022
RANJAN MAHMULAL MULLA Vs. CHIEF EXECUTIVE OFFICER, ICHALKARANJI
February 23, 2022
RANJANA Vs. STATE OF MAHARASHTRA
December 12, 2022
RANJANA Vs. STATE OF MAHARASHTRA
December 6, 2022
RANJANA BABASAHEB KHARAT Vs. STATE OF MAHARASHTRA
February 1, 2022
RANJANA JAYANT SAUDAGAR Vs. ANIL MANOHAR
January 31, 2022
RANJIT PRAKASH GAIKWAD Vs. STATE OF MAHARASHTRA
February 14, 2022
RAOSAHEB Vs. STATE OF MAHARASHTRA
August 18, 2022
RAOSAHEB S/O. KISAN PATARE Vs. SATISH S/O. KUNDLIK PAWAR
July 8, 2022
RAOSAHEBDADA PAWAR GHODGANGA Vs. STATE OF MAHARASHTRA
October 17, 2022
RASHEEDABANU ALIAS RASHIDA BANU ANKALGI Vs. AMIT DNYNESHWAR CHINCHONKAR
January 18, 2022
RASHMI ADITYA GUPTA Vs. MANGAL KESHAV SECURITIES LTD
July 5, 2022
RASHTRASANT TUKDOJI MAHARAJ TECHNICAL AND EDUCATIONAL SOCIETY Vs. CHANDAN BAPURAO KARWADE
May 5, 2022
RASHTRIYA CHEMICALS & FERTILIZERS LTD Vs. CHIEF EXECUTIVE OFFICER, SRA
March 9, 2022
RASHTRIYA SHIKSHAN SANGH Vs. STATE OF MAHARASHTRA
February 26, 2022
RATNA ANIL TARE Vs. STATE OF MAHARASHTRA
February 1, 2022
RATNAKAR NARAYAN MORANKAR Vs. STATE OF MAHARASHTRA
October 14, 2022
RATNAKAR RAMA PARAB Vs. GOA STATE INFRASTRUCTURE
February 16, 2022
RATNAM SUDESH IYER Vs. JACKIE KAKUBHAI SHROFF
January 18, 2022
RATNAMALA MUKUND BALKHANDE Vs. STATE OF MAHARASHTRA
July 1, 2022
RATTA Vs. UNION OF INDIA
May 13, 2022
RAUJI NAIK Vs. DEPUTY COLLECTOR
July 29, 2022
RAUT ENTERPRISES Vs. BHABHA ATOMIC RESEARCH CENTRE
March 17, 2022
RAVI @ DHIREN @ JADHAV RUBY GHOSH Vs. NATIONAL INVESTIGATING AGENCY
August 30, 2022
RAVI MANGYA DHARAWAT Vs. STATE OF MAHARASHTRA
February 18, 2022
RAVI SHIRODKAR Vs. STATE
March 8, 2022
RAVI SUBHASH NAIK Vs. STATE OF MAHARASHTRA
February 15, 2022
RAVINDRA Vs. ANIL
January 18, 2022
RAVINDRA Vs. DEVENDRA
April 20, 2022
RAVINDRA HEMRAJ DHANGEKAR Vs. GANESH MADHUKAR BIDKAR
February 28, 2022
RAVINDRA PRASAD MUNNESHWAR PRASAD Vs. UNION OF INDIA
March 31, 2022
RAVINDRA S/O GANESH PATEKAR Vs. STATE OF MAHARASHTRA
March 8, 2022
RAVINDRA S/O MANSINGH JADHAV Vs. STATE OF MAHARASHTRA
August 20, 2022
RAVINDRA S/O PRAKASH KHARAT Vs. KALPANA W/O RAVINDRA KHARAT
July 5, 2022
RAVINDRA SHITALRAO UPADYAY Vs. STATE OF MAHARASHTRA
July 26, 2022
RAVINDRANATH A.N. GAONKAR Vs. CHIEF SECRETARY AND THE APPELLATE AUTHORITY
May 21, 2022
RAVINDRANATH A.N. GAONKAR Vs. CHIEF SECRETARY
May 27, 2022
RAVINDRAPRASAD Vs. VASANT NARAYAN AGRAWAL
March 22, 2022
RAVIRAJ RAJENDRA PATIL Vs. GRAM PANCHAYAT BACHNI
December 2, 2022
RAVSAHEB Vs. MARUTI JAIRAM KADAM
April 25, 2022
RAYMOND LIMITED Vs. NEW SARNATH CO-OP. HSG. SOCIETY LIMITED
May 6, 2022
REATOX BUILDERS AND DEVELOPERS PVT. LTD Vs. OMPRAKASH S/O BAPUAPPA KHAKE
May 6, 2022
REGENCY NIRMAN LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
March 8, 2022
REGINO FALEIRO Vs. STATE OF GOA
February 26, 2022
REHAN ALI Vs. STATE OF MAHARASHTRA
October 20, 2022
REHANA MUSHTAQUE TEMREKAR Vs. MUSHTAQUE YUSUF TEMREKAR
June 24, 2022
REKHA Vs. STATE OF MAHARASHTRA
April 6, 2022
REKHA DNYANESHWAR AAPTE Vs. STATE OF MAHARASHTRA
April 12, 2022
RELCON INFRAPROJECTS LTD. Vs. LIFE INSURANCE CORPORATION OF INDIA
February 21, 2022
RELCON INFROPROJECTS LTD. Vs. RIDHI SIDHI SADAN, UNIT OF SHREE RIDHI CO. OP. HOUSING SOCIETY LTD.
July 15, 2022
RELIANCE GENERAL INSURANCE CO. LTD Vs. KESHAR GOPAL SINGH THAKUR
January 10, 2022
RELIANCE GENERAL INSURANCE CO. LTD Vs. MUBARAK ALI HAMID SAYYED
May 6, 2022
RELIANCE GENERAL INSURANCE CO. LTD. Vs. JAFAR SYE KADAR MULLA
April 7, 2022
RELIANCE GENERAL INSURANCE CO. LTD. Vs. MARIA TEREZA COTA COELHO DO AMARAL
March 17, 2022
RELIANCE GENERAL INSURANCE COMPANY Vs. SHOBHA
January 18, 2022
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. LAXMI SHANKAR WAGHMARE
February 17, 2022
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SIDDHANT MAHENDRA KADAM
April 8, 2022
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SHAIKH SADIK SHAIKH RAFIQUE
February 26, 2022
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. ANIL JAYRAM GHAG
August 30, 2022
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. SULBHA MANOHARRAO AGARKAR
December 19, 2022
RELIANCE INFRASTRUCTURE LIMITED Vs. NLC INDIA LIMITED
March 22, 2022
RELIANCE TRANSPORT AND TRAVEL PVT. LTD. Vs. UNION OF INDIA
March 24, 2022
RENDEL AUGUSTINE Vs. STATE OF GOA
September 27, 2022
RENUKA Vs. UNION OF INDIA
January 18, 2022
RESERVE BANK OF INDIA Vs. LAXMAN MAHADEO DEVARE
January 12, 2022
RESILIENT INNOVATIONS PRIVATE LIMITED Vs. PHONEPE PRIVATE LIMITED
March 11, 2022
REVAN SUDAM KANHERE Vs. STATE OF MAHARASHTRA
September 12, 2022
REVINDRA S/O BHIMASHANKAR DAHALE Vs. KACHARDAS
April 13, 2022
RIDIP DAS Vs. STATE OF GOA
March 3, 2022
RISHAB MURALI Vs. STATE OF MAHARASHTRA
January 12, 2022
RISHIKESH Vs. STATE OF MAHARASHTRA
March 28, 2022
RITA MILAN KAMDAR Vs. COLLECTOR, PALGHAR
February 11, 2022
RITA MILAN KAMDAR Vs. COLLECTOR, PALGHAR
January 19, 2022
RITESH @ RAJAN JANAJI BHALERAO Vs. STATE OF MAHARASHTRA
September 13, 2022
RITVIK Vs. STATE OF MAHARASHTRA
October 12, 2022
RIYAZUDDIN HISAMUDDIN KAZI Vs. NATIONAL INVESTIGATING AGENCY
December 23, 2022
RIZVI BUILDERS Vs. ARUN SUBRAO PRABHU OF BOMBAY INDIAN INHABITANT
January 28, 2022
RIZWANULLAH KHAN AMANULLAH KHAN Vs. STATE OF MAHARASHTRA
July 7, 2022
ROCKY Vs. STATE OF MAHARASHTRA
April 27, 2022
ROHAN DEVELOPERS PVT. LTD. Vs. INCOME-TAX OFFICER (INTERNATIONAL TAXATION)-3(1)
February 3, 2022
ROHAN DHUNGAT Vs. STATE OF GOA
August 3, 2022
ROHAN RAGHURAM SHETTY Vs. STATE OF GOA
June 15, 2022
ROHAN TUKARAM @ APPASAHEB KALE Vs. SOMNATH HARIBHAU KOLI
December 8, 2022
ROHIDAS SONU VOLVOIKAR Vs. STATE OF GOA
February 26, 2022
ROHINTON MINOO SURTY Vs. KASHMIRA ROHINTON SURTY
February 18, 2022
ROHIT Vs. STATE OF MAHARASHTRA
July 7, 2022
ROHIT DEWAN Vs. SYNDICATE BANK
September 23, 2022
ROHIT S/O TANGAPPA JOSEPH Vs. STATE OF MAHARASHTRA
November 25, 2022
ROSHAN ANANT SAWANT Vs. STATE OF MAHARASHTRA
June 10, 2022
ROSHINI KAPOOR Vs. UNION OF INDIA
October 18, 2022
ROSMERTA TECHNOLOGIES LTD Vs. STATE OF MAHARASHTRA
September 20, 2022
ROY MARCUS ANTHONY DE SOUZA Vs. LUIS ANTHONY TELES
July 8, 2022
ROYAL SUNDARAM ALLIANCE INSURANCE Vs. MRS. VINAYA UNDAYBABU SHAH
March 7, 2022
ROYSTON XAVIER PARERA Vs. STATE OF MAHARASHTRA
July 18, 2022
RPG ENTERPRISES LIMITED Vs. RIJU GHOSHAL
March 21, 2022
RUBINA W/O MAINODDIN SHAIKH Vs. UNION OF INDIA
August 4, 2022
RUDRAKSH LAMINATES PVT. LTD Vs. VIMAL INTER TRADE PRIVATE LIMITED
September 7, 2022
RUJARITA DCOSTA Vs. POLICE INSPECTOR, AGACAIM POLICE STATION
March 31, 2022
RUKAYYA Vs. STATE OF MAHARASHTRA
January 27, 2022
RUKHMINIBAI MARUTI PACHANKAR Vs. PRAKASH NIVRUTTI PACHANKAR
February 26, 2022
RUPESH Vs. SHAIKH SADIK SHAIKH RAFIQUE
February 26, 2022
RUPESH RAJGOPAL ZAWAR Vs. STATE OF MAHARASHTRA
August 2, 2022
RUPIN GANGARAM NAIK Vs. STATE OF GOA
January 25, 2022
RUSABH SHAH Vs. AVARSEKAR & SONS PRIVATE LIMITED
December 23, 2022
RUSHIKESH MADHUKAR CHAVAN Vs. SCHEDULED TRIBES CASTE CERTIFICATE SCRUTINY COMMITTEE
January 12, 2022
RUSTUM NARAYANRAO JADHAV Vs. STATE OF MAHARASHTRA
April 13, 2022
RUTWIK VIJAY SONAWANE Vs. STATE OF MAHARASHTRA
March 7, 2022
S. J. ENTERPRISES Vs. UNION OF INDIA
August 5, 2022
S. MANIK REDDY Vs. STATE OF MAHARASHTRA
April 13, 2022
S. RAMESH KUMAR Vs. DHYAN INVESTMENTS & TRADING COMPANY
June 1, 2022
S.B.I. GENERAL INSURANCE CO. LTD Vs. SAU. SONALI
April 29, 2022
S.K. CONSTRUCTIONS CO Vs. MUNICIPAL COMMISSIONER
April 21, 2022
SABHAJIT RAMYASH YADAV Vs. STATE OF MAHARASHTRA
March 21, 2022
SABHAJIT RAMYASH YADAV Vs. STATE OF MAHARASHTRA
March 2, 2022
SABIRULLAHKHAN HABIBKHAN PATEL Vs. DY. CHARITY COMMISSIONER, AKOLA
April 26, 2022
SACHA FINANCE Vs. JAYANT BHAVANJI SONI
November 9, 2022
SACHIN Vs. STATE OF MAHARASHTRA
March 30, 2022
SACHIN @ ANNA DANIEL GABREL Vs. STATE OF MAHARASHTRA
April 29, 2022
SACHIN ATMARAM VARTAK Vs. STATE OF MAHARASHTRA
January 5, 2022
SACHIN LAXMAN DANDEKAR Vs. STATE OF MAHARASHTRA
September 29, 2022
SACHIN LAXMAN DANDEKAR Vs. STATE OF MAHARASHTRA
October 3, 2022
SACHIN MAHADEO CHODANKAR Vs. STATE OF GOA
April 1, 2022
SACHIN NIVRUTTI POTE Vs. STATE OF MAHARASHTRA
March 3, 2022
SACHIN PARSHURAM MANE Vs. COMMISSIONER OF POLICE, PUNE CITY
June 15, 2022
SACHIN S/O BAJRANG DHONDGE Vs. STATE OF MAHARASHTRA
April 25, 2022
SACHIN S/O RAMDAS MITTAL Vs. RASHMI W/O MILIND BUJONE
April 25, 2022
SACHIN S/O SURYAKANT LANDAGE Vs. PRESIDENT, SHAHU MAHARAJ SHIKSHAN SANSTHA
April 20, 2022
SACHIN SHARADCHANDRA DEOLE Vs. EDUCATION OFFICER (SECONDARY), ZILLA PARISHAD AMRAVATI
March 25, 2022
SACHIN SUBHASH BHOSALE Vs. UNION OF INDIA,
September 28, 2022
SACHIN SURESH PATOLE Vs. STATE OF MAHARASHTRA
January 21, 2022
SACHIN VASANTRAO YEREWAR Vs. UNION OF INDIA
August 10, 2022
SACHITANAND Vs. STATE OF MAHARASHTRA
December 9, 2022
SADANAND BELVALKAR Vs. STATE OF MAHARASHTRA
January 13, 2022
SADANAND RAGHUNATH GHARAT Vs. UNION OF INDIA
December 6, 2022
SADANAND VINAYAK SATHE Vs. STATE OF MAHARASHTRA
March 23, 2022
SADASHIV MANGALYA PAGADE Vs. PRINCIPAL SECRETARY URBAN DEVELOPMENT DEPARTMENT
March 24, 2022
SADIQ SHAFI QURESHI Vs. UNION BANK OF INDIA
March 25, 2022
SAFEX CHEMICALS INDIA LTD Vs. CONTROLLER OF PATENTS & DESIGNS
October 13, 2022
SAGAR Vs. STATE OF MAHARASHTRA
March 30, 2022
SAGAR Vs. STATE OF MAHARASHTRA
June 14, 2022
SAGAR BHAGWAN DHEMBRE Vs. STATE OF MAHARASHTRA
February 4, 2022
SAGAR LOOKOUTS Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
July 14, 2022
SAGAR S/O KAMAJI KHALLAL Vs. STATE OF MAHARASHTRA
April 28, 2022
SAGAR S/O VIKRAM BELSARE Vs. STATE OF MAHARASHTRA
September 8, 2022
SAGAR SANJAY PATIL Vs. STATE OF MAHARASHTRA
March 25, 2022
SAGAR SHOPPING CENTER PREMISES Vs. BRIHANMUMBAI MAHANAGAR PALIKA
January 19, 2022
SAGUN PHADTE Vs. OFFICE OF ZILLA PANCHAYAT, SOUTH GOA DISTRICT
March 21, 2022
SAHASTRAA EXPORTS PVT. LTD Vs. AP MOLLER - MAERSK A/S
May 27, 2022
SAHEBLAL SOHRAB SHAIKH Vs. STATE OF MAHARASHTRA
June 10, 2022
SAI AUTO AGENCIES Vs. HEMANT AMBADAS BAJAD
August 19, 2022
SAI BUILDER AND DEVELOPER Vs. JOINT CHARITY COMMISSIONER
July 7, 2022
SAI PUSHP ENTERPRISES Vs. THANE MUNICIPAL CORPORATION
May 5, 2022
SAIBAI POPAT VAYKAR Vs. STATE OF MAHARASHTRA
January 18, 2022
SAIHER SUPPLY CHAIN CONSULTING P. LTD Vs. UNION OF INDIA
January 10, 2022
SAIJU VARGHIS Vs. STATE
February 2, 2022
SAIKARAN BUILDTECH LLP Vs. MUNICIPAL EMPLOYEES DEEP DARSHAN CO-OP. HSG. SOC. LTD
April 29, 2022
SAIKIRAN RAMRAO TOTAWAR Vs. STATE OF MAHARASHTRA
May 4, 2022
SAIKRUPA SUGAR AND ALLIED INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA
April 28, 2022
SAINATH Vs. SHANKAR
October 14, 2022
SAINATH DEVRAO Vs. STATE OF MAHARASHTRA
November 18, 2022
SAINATH VISHWANATH ROKADE Vs. STATE OF MAHARASHTRA
March 17, 2022
SAINIK MINING AND ALLIED SERVICES LIMITED Vs. WESTERN COALFIELDS LIMITED.
March 16, 2022
SAIRAJ Vs. STATE OF MAHARASHTRA
April 12, 2022
SAIYAD MASROOR GHORI Vs. PURUSHOTTAM TAHLIRAM ROHIRA
December 2, 2022
SAKET KAMLESHKUMAR AGARWAL Vs. ADDITIONAL DIRECTOR, SERIOUS FRAUD INVESTIGATION OFFICE
July 4, 2022
SAKET VIKAS PANASE Vs. STATE OF MAHARASHTRA
April 29, 2022
SAKHARAM PARVATI GAIKWAD Vs. STATE OF MAHARASHTRA
September 13, 2022
SAKHARAM TUKARAM DHORMARE Vs. STATE OF MAHARASHTRA
March 25, 2022
SAKHARBAI Vs. STATE OF MAHARASHTRA
September 20, 2022
SALCETE FOOTBALL CLUB Vs. UNION OF INDIA
September 8, 2022
SALIM KHAN Vs. MURAD AHEMAD SHAIKH
September 22, 2022
SALMA BI W/O SYED NOOR ATTAR Vs. COLLECTOR, BULDANA
February 8, 2022
SALU BABA VELIP Vs. SAPNESH RATNAKAR BANDEKAR
November 18, 2022
SAMADHAN Vs. GAJANAN MAHARAJ URBAN CO. OP.
April 26, 2022
SAMADHAN S/O KISANRAO INGLE Vs. STATE OF MAHARASHTRA
July 20, 2022
SAMBHAJI BABU PRADHAN Vs. UNION OF INDIA
February 3, 2022
SAMDANI Vs. JATINDER SINGH
August 11, 2022
SAMEEDHA SUHAS DESHPANDE Vs. CHAIRMAN, SHRI DINESH KUMAR KHARA
August 23, 2022
SAMEER BHIKU NAIK Vs. STATE OF GOA
November 30, 2022
SAMEER DATTATRAYA DESHPANDE Vs. KISHOR SHAMRAO JADHAV
June 20, 2022
SAMEER KHAN Vs. STATE OF MAHARASHTRA
March 17, 2022
SAMEER S/O CHANDBHAI PATHAN Vs. STATE OF MAHARASHTRA
February 16, 2022
SAMEER SHAH Vs. UNION OF INDIA
June 9, 2022
SAMEER SUDHIR JOSHI Vs. STATE OF MAHARASHTRA
March 2, 2022
SAMINA ARIF KHAN ALIAS DHANLAXMI CHANDRAKANT DEVRUKHKAR Vs. TOWN PLANNING/LAND ACQUISITION OFFICER
February 18, 2022
SAMINA D/O BADIAJJAMA PATEL @ SAMINA W/O SAEED SHAIKH Vs. STATE OF MAHARASHTRA
February 9, 2022
SAMIR GULAM SHAIKH Vs. STATE OF MAHARASHTRA
June 6, 2022
SAMMER SATYAWAN THALE Vs. STATE OF MAHARASHTRA
April 20, 2022
SAMRUDDHI SAMBHAJI PADWAL Vs. STATE OF MAHARASHTRA
March 1, 2022
SAMSHERKHA Vs. SHAKILABI HAFAJATALI MUSALMAN
June 13, 2022
SAMSUL ALAM Vs. MOHAN RAJARAM KAWLEKAR
September 22, 2022
SANDEEO GAUTAM KAMBLE Vs. STATE OF MAHARASHTRA
April 20, 2022
SANDEEP @ JOUNTY MAHADEO JADHAV Vs. STATE OF MAHARASHTRA
March 11, 2022
SANDEEP DWELLERS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
May 5, 2022
SANDEEP HARISCHANDRAS MAINKAR Vs. STATE
November 29, 2022
SANDEEP S/O. VIJAYRAO INGLE Vs. ANIRUDDHA CHAITRAM RAMTEKE
April 13, 2022
SANDEEP V. RAUT Vs. STATE OF GOA
February 10, 2022
SANDEEP VAZARKAR Vs. STATE OF GOA
June 28, 2022
SANDHYA DIGAMBAR JOSHI Vs. STATE OF MAHARASHTRA
June 9, 2022
SANDHYA KANEKAR Vs. STATE OF GOA
July 8, 2022
SANDHYA MANOHAR WAGHCHOURE Vs. STATE OF MAHARASHTRA
February 4, 2022
SANDIP @ SANDY PREMNATH BAMNE Vs. STATE OF MAHARASHTRA
January 3, 2022
SANDIP DATTATRAYA WAKALE Vs. SAU. KANTABAI EKNATH WAGH
March 2, 2022
SANDIP GORAKH NAIK Vs. UNION OF INDIA
August 22, 2022
SANDIP NAMDEO KAKDE Vs. STATE OF MAHARASHTRA
July 29, 2022
SANDIP PRAKASH RATHOD Vs. STATE OF MAHARASHTRA
December 20, 2022
SANDIP S/O JAYSING RAJPUT Vs. STATE OF MAHARASHTRA
April 12, 2022
SANDIP VASANT BHOLE Vs. DIVISIONAL TRAFFIC SUPERINTENDENT (APARADH)
November 29, 2022
SANDIP WASUDEO BHAIRWAR Vs. STATE OF MAHARASHTRA
November 28, 2022
SANDIPAN SARJERAO PAWAR Vs. STATE OF MAHARASHTRA
June 4, 2022
SANGEETA SANJEEV SHETH Vs. MITANSH SANJEEV SHETH
January 25, 2022
SANGHMITRA R. SANDANSING Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
February 4, 2022
SANGHVI ERECTORS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
September 13, 2022
SANGHVI PREMISES PVT. LTD. Vs. RAJESH MAHADEV MANE
February 26, 2022
SANGITA SANJAY MORE Vs. STATE OF MAHARASHTRA
March 25, 2022
SANGITA SURESH BHAKTE Vs. ARVIND DAMODHAR FISKE
March 22, 2022
SANGITADEVI RAMESHKUMAR KESARWANI Vs. SHAIKH NAZIR
September 21, 2022
SANJAY Vs. STATE OF MAHARASHTRA
July 1, 2022
SANJAY Vs. STATE OF MAHARASHTRA
September 23, 2022
SANJAY NHOBAT SINGH Vs. UNION OF INDIA
May 6, 2022
SANJAY @ SANJEEV HANMANT NIKAM Vs. STATE OF MAHARASHTRA
February 9, 2022
SANJAY D. DHUMASKAR Vs. STATE OF GOA
March 17, 2022
SANJAY GOPALRAO WANGIKAR Vs. STATE OF MAHARASHTRA
November 11, 2022
SANJAY ISHWARLAL VARUDE Vs. STATE OF MAHARASHTRA
October 17, 2022
SANJAY JAIN Vs. STATE OF GOA
January 14, 2022
SANJAY JANARDAN DUKRE Vs. STATE OF MAHARASHTRA
June 23, 2022
SANJAY KUMAR Vs. STATE OF MAHARASHTRA
February 1, 2022
SANJAY KUMAR SURANA Vs. SERIOUS FRAUD INVESTIGATION OFFICE
May 6, 2022
SANJAY MADHUKAR WAGHADE Vs. STATE OF MAHARASHTRA
July 5, 2022
SANJAY MISHRIMAL PUNAMIYA Vs. SHEIKHAH FADIAH SAAD
March 23, 2022
SANJAY MISHRIMAL PUNAMIYA Vs. STATE OF MAHARASHTRA
January 28, 2022
SANJAY NANDKISHORE JAISWAL Vs. STATE OF MAHARASHTRA
May 2, 2022
SANJAY PADMAKAR DARANDALE Vs. STATE OF MAHARASHTRA
April 27, 2022
SANJAY PARSHURAM JADHAV Vs. STATE OF MAHARASHTRA
February 2, 2022
SANJAY RAMCHANDRA SHENDKAR Vs. NARAYAN ANTU ZENDGE
March 17, 2022
SANJAY S/O AVINASHCHANDER KAPOOR Vs. GANDHI ELECTRICALS
July 27, 2022
SANJAY S/O KISANRAO KENEKAR Vs. STATE OF MAHARASHTRA
March 4, 2022
SANJAY S/O MAHADEO INGLE Vs. STATE OF MAHARASHTRA
November 11, 2022
SANJAY S/O. ANILKUMAR Vs. STATE OF MAHARASHTRA
April 1, 2022
SANJAY S/O. DATTA SHINDE Vs. STATE OF MAHARASHTRA
March 3, 2022
SANJAY SADASHIVRAO MANDLIK Vs. ELECTION COMMISSION OF INDIA
February 26, 2022
SANJAY SAHEBRAO Vs. STATE OF MAHARASHTRA
June 30, 2022
SANJAY SAHEBRAO PARKHE Vs. STATE OF MAHARASHTRA
August 18, 2022
SANJAY SAMPATRAO KALBANDE Vs. STATE OF MAHARASHTRA
May 5, 2022
SANJAY SUGANCHAND KASLIWAL Vs. STATE OF MAHARASHTRA
February 17, 2022
SANJAY VASANT KURTIKAR Vs. OSCAR JOSE FERRAO
March 1, 2022
SANJAY VIJAYKUMAR DARAKH Vs. MOHAMMED SHUKUR S/O SK. CHAND
April 5, 2022
SANJAYKUMAR SHIVMANGAL BHARATI Vs. STATE OF MAHARASHTRA
December 13, 2022
SANJEEV BUILDERS PRIVATE LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA
September 7, 2022
SANJEEVKUMAR Vs. UNION OF INDIA
April 22, 2022
SANJIDA LALLA Vs. STATE OF MAHARASHTRA
February 28, 2022
SANJIVANI NAVNATH SANT Vs. STATE OF MAHARASHTRA
June 6, 2022
SANKALP RESORTS LIMITED Vs. STATE OF MAHARASHTRA
March 15, 2022
SANKET JANARDAN BHASE Vs. ASSISTANT CHARITY COMMISSIONER
July 22, 2022
SANTACRUZ GYMKHANA Vs. STATE OF MAHARASHTRA
July 14, 2022
SANTAN FERNANDES Vs. AMJAD MUJAVAAR
November 25, 2022
SANTANA NAZARETH Vs. STATE OF GOA
March 30, 2022
SANTANA PINTO Vs. MARIO DIAS
November 10, 2022
SANTANA RODRIGUES Vs. FRANCISCO XAVIER FERNANDES
August 3, 2022
SANTOSH Vs. STATE OF MAHARASHTRA
June 15, 2022
SANTOSH Vs. AMRUTA SANTOSH BHALERAO
January 19, 2022
SANTOSH Vs. STATE OF MAHARASHTRA
January 7, 2022
SANTOSH Vs. DINKAR
October 7, 2022
SANTOSH Vs. STATE OF MAHARASHTRA
September 26, 2022
SANTOSH BALU MALI Vs. STATE OF MAHARASHTRA
September 22, 2022
SANTOSH DATTU PAWAR Vs. STATE OF MAHARASHTRA
February 10, 2022
SANTOSH DNYANOBA GAWADE Vs. PRAKASH NENSUKH NAVLAKHA
April 7, 2022
SANTOSH DYANDEO SOLANKE Vs. STATE OF MAHARASHTRA
October 20, 2022
SANTOSH J. BORKAR SON OF JAGANNATH BORKAR Vs. MALLINATH
January 20, 2022
SANTOSH KUMAR Vs. STATE OF MAHARASHTRA
March 25, 2022
SANTOSH KUMAR KADDAPA MORE Vs. GOKUL URBAN CO-OP. SOCIETY
January 27, 2022
SANTOSH LALCHAND SHIVNEKAR Vs. STATE OF MAHARASHTRA
March 7, 2022
SANTOSH LAMANI Vs. STATE OF GOA
March 23, 2022
SANTOSH LASHYA RAVTALE Vs. STATE OF MAHARASHTRA
November 30, 2022
SANTOSH MUKUND GHOTEKAR Vs. STATE OF MAHARASHTRA
April 22, 2022
SANTOSH PRAKASH GURAV Vs. STATE OF MAHARASHTRA
August 2, 2022
SANTOSH S/O MUKKA WAGHADE (DEAD) Vs. MANOJKUMAR BABANLALJI JAISWAL
July 4, 2022
SANTOSH SAHADEV KHAJNEKAR Vs. STATE
November 11, 2022
SANTOSH SHRIRAM GAWHANKAR Vs. STATE OF MAHARASHTRA
November 25, 2022
SANTOSH UTTAM GAIKWAD Vs. DISTRICT. BEED
January 3, 2022
SANTU SUKHDEO JAIBHAVE Vs. NASHIK MUNICIPAL CORPORATION
November 18, 2022
SARAMODH @ SURAJ SHARMA Vs. POLICE INSPECTOR, OFFICER
June 23, 2022
SARANG AVINASH KAMTEKAR Vs. ALPHA ORGANIC
April 7, 2022
SARANG DIWAKAR AMLE Vs. STATE OF MAHARASHTRA
October 21, 2022
SARASWATI VIDYA MANDIR GANOJA (DEVI) Vs. STATE OF MAHARASHTRA
July 4, 2022
SARDAR GURPREETSINGH Vs. SANGEETA BHAGCHAND BHAVLE
January 3, 2022
SARITA SATISH MALIK Vs. BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD.
May 6, 2022
SARJERAO LAXMANRAO KALE Vs. STATE OF MAHARASHTRA
January 28, 2022
SARJERAO VISHWAMBHAR JADHAV Vs. STATE OF MAHARASHTRA
June 24, 2022
SARLA RATNAKAR DHUMAL Vs. STATE OF MAHARASHTRA
September 7, 2022
SAROJ ANIL GOYAL Vs. STATE BANK OF INDIA
January 21, 2022
SAROJA W/O SHIRISH BEHARE Vs. LAXMAN SONBAJI BEHARE
January 27, 2022
SARVESH GANGARAM NAIK Vs. STATE OF GOA
July 6, 2022
SAT INDUSTRIES LIMITED Vs. UNION OF INDIA
August 29, 2022
SATARA DISTRICT BAR ASSOCIATION Vs. STATE OF MAHARASHTRA
March 22, 2022
SATISH Vs. UNION OF INDIA
January 3, 2022
SATISH Vs. STATE OF MAHARASHTRA
June 9, 2022
SATISH APPA ITHAPE Vs. STATE OF MAHARASHTRA
July 18, 2022
SATISH CHIMANLAL SHAH Vs. BHASKAR BAPULAL SHAH
June 20, 2022
SATISH KUMAR KAJAL Vs. STATE OF GOA
March 8, 2022
SATISH MAHADEO KALE Vs. STATE OF MAHARASHTRA
May 6, 2022
SATISH PANDURANG RAJPURE Vs. STATE OF MAHARASHTRA
March 3, 2022
SATISH S/O MURARI LAL SHARMA Vs. STATE OF MAHARASHTRA
April 26, 2022
SATISH S/O. BABURAO YADAV Vs. MANISHA SATISH YADAV
September 6, 2022
SATISH SOMA BHOLE Vs. STATE OF MAHARASHTRA
August 5, 2022
SATISHKUMAR SURENDRA SHETTY Vs. DISTRICT COLLECTOR, THANE, DISTRICT THANE
September 22, 2022
SATLING GANGADHAR BAGAL Vs. ABARAO DNYANOBA SANAP
February 24, 2022
SATVINDER JEET SINGH SODHI Vs. STATE OF MAHARASHTRA
July 1, 2022
SATYANARAYAN BANKATLAL MALU Vs. INSOLVENCY AND BANKRUPTCY BOARD OF INDIA
February 14, 2022
SATYANARAYANA RANI Vs. NATIONAL INVESTIGATION AGENCY
July 15, 2022
SAU. KAMALBAI VISHWANATHRAO BHOPLE Vs. ULKA DIGAMBAR MADHEKAR
May 5, 2022
SAU. MASUDI JATANSINGH Vs. SHRI JATANSINGH PRATAP
June 7, 2022
SAU. RANJANA Vs. STATE OF MAHARASHTRA
December 12, 2022
SAU. SANGITA SURESH BHAKTE Vs. ARVIND DAMODHAR FISKE
March 22, 2022
SAU. VIMALA MADAN MALARA Vs. STATE OF MAHARASHTRA
September 15, 2022
SAU.CHHAYA Vs. STATE OF MAHARASHTRA
May 5, 2022
SAUNSTHAN VETAL NACHINOLKAR NACHINOLWADA Vs. MAMLATDAR AND ADMINISTRATOR OF DEVALAYAS OF BICHOLIM TALUKA
March 12, 2022
SAURABH Vs. STATE OF MAHARASHTRA
January 6, 2022
SAURABH R. SHAH Vs. URBAN DEVELOPMENT AND TOWN PLANNING DEPARTMENT
March 9, 2022
SAURABH SURYAKANT KADAM Vs. STATE OF MAHARASHTRA
March 10, 2022
SAVINA R. CRASTO Vs. UNION OF INDIA
March 7, 2022
SAVINA R. CRASTO Vs. UNION OF INDIA
April 5, 2022
SAVITA SURESH PANDIT Vs. SURESH JALBAJAJI PANDIT
March 10, 2022
SAVITRI PUSHPASHIL PATEL Vs. SHRI GANESH SHIKSHAN SANSTHA
March 15, 2022
SAYAJI DASHRATH KAWADE Vs. STATE OF MAHARASHTRA
August 30, 2022
SAYED ARSHAD ZAIDI Vs. MUNICIPAL COMMISSIONER
February 3, 2022
SAYED MOHAMMED OMAIR SAYED IBRAHIM Vs. STATE OF MAHARASHTRA
June 7, 2022
SAYYAD ALFIYA FATIMA IKHLAS Vs. UNION OF INDIA
March 1, 2022
SAYYAD IMAM SAYYAD DAGDU Vs. STATE OF MAHARASHTRA
November 11, 2022
SAYYAD NAIMALI KACHRUDDIN Vs. BORDER ROADS ORGANISATION
January 31, 2022
SAYYED LAL Vs. STATE OF MAHARASHTRA
December 16, 2022
SAYYED NADAF Vs. STATE
October 21, 2022
SCHEDULE TRIBE ASSOCIATION Vs. STATE OF GOA
March 16, 2022
SEA QUEEN BEACH RESORT PVT. LTD. Vs. AGNELO FERNANDES
January 17, 2022
SEA SAGAR CONSTRUCTION CO Vs. V.A. NAIR
May 6, 2022
SECRETARY TO THE GOVT. Vs. ADDITIONAL COMMISSIONER
August 12, 2022
SECRETARY, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ARUNABAI
August 25, 2022
SECRETARY, PARAMHANSA S.P.M. Vs. NAGAPPA RAMCHANDRA TEERTH
March 16, 2022
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. RAJKUMAR NAGPAL
March 21, 2022
SEEMA Vs. STATE OF MAHARASHTRA
August 5, 2022
SEEMA JAGDISH PATIL Vs. NATIONAL HI-SPEED RAIL
June 9, 2022
SEJAL H. SATARDEKAR Vs. STATE OF GOA
March 15, 2022
SELMEN FERNANDES Vs. VERNILHA ROSA PIEDADE SILVA
June 23, 2022
SESA GOA WORKERS UNION Vs. MINISTRY OF LABOUR AND EMPLOYMENT
November 4, 2022
SHABBIR KANKARU INAMDAR Vs. MIRZA SALIMBEG JABBARBEG
November 16, 2022
SHAH NAWAZ HUSSEIN Vs. ASST. REGISTRAR
July 5, 2022
SHAHABUDDIN USMAN KHAN Vs. ANTONIO ROQUE PAULO ALVITO BAPTISTA
July 14, 2022
SHAHED KAMAL Vs. PAGARANI UNIVERSAL INFRASTRUCTURE PRIVATE LIMITED
March 17, 2022
SHAHNAWAZ BUKHARI Vs. HAJ COMMITTEE OF INDIA
July 12, 2022
SHAHROZ AHMAD ABDUL SATTAR Vs. STATE OF MAHARASHTRA
March 1, 2022
SHAHVEER PADAM KAPADIA Vs. OMKAR REALTORS AND DEVELOPERS PVT. LTD.
November 4, 2022
SHAIKH AAQUIB FARAZ Vs. STATE OF MAHARASHTRA
August 20, 2022
SHAIKH ABDUL RASHEED ABDUL RAZAQUE KASAI Vs. STATE OF MAHARASHTRA
April 26, 2022
SHAIKH ANEES Vs. STATE OF MAHARASHTRA
August 5, 2022
SHAIKH ANSARI ZAMEER Vs. STATE OF MAHARASHTRA
October 17, 2022
SHAIKH AZIMODDIN ZAINODDIN Vs. STATE OF MAHARASHTRA
August 26, 2022
SHAIKH IMRAN Vs. FARJANA
March 16, 2022
SHAIKH JADANBEE SHAIKH RAIS Vs. DISTRICT COLLECTOR
December 13, 2022
SHAIKH MASOOD SHAIKH AZIZ Vs. STATE OF MAHARASHTRA
April 26, 2022
SHAIKH MAZHAR Vs. STATE OF MAHARASHTRA
November 24, 2022
SHAIKH MOHAMMED TAUSEEF Vs. GOGO CONSTRUCTIONS
October 6, 2022
SHAIKH MOHAMMED TAUSEEF Vs. GOGI CONSTRUCTIONS
July 11, 2022
SHAIKH NASEEM SHAIKH SALIM Vs. STATE OF MAHARASHTRA
September 22, 2022
SHAIKH NASER Vs. STATE OF MAHARASHTRA
July 4, 2022
SHAIKH PASHA Vs. STATE OF MAHARASHTRA
December 19, 2022
SHAIKH RAHIMUNNISA BEGUM Vs. STATE OF MAHARASHTRA
June 24, 2022
SHAIKH RUHEENA W/O IMRAN SHAIKH Vs. SHAIKH RUHEENA W/O IMRAN SHAIKH
January 28, 2022
SHAIKH TASLIM SHAIKH HAKIM Vs. STATE OF MAHARASHTRA
March 29, 2022
SHAIKH TAUSIF AHMED KHAMAR PASHA Vs. AMBAR SHIKSHAN PRASARAK
August 5, 2022
SHAIKH USMAN SHAIKH MAHEBOOB Vs. STATE OF MAHARASHTRA
December 19, 2022
SHAIKH WAHED YAKUB Vs. COLLECTOR, AURANGABAD
January 25, 2022
SHAIKH WASIM SHAIKH SALIM Vs. HAJI LOOKMAN SOCIAL & EDUCATION
February 24, 2022
SHAILENDRA S. VELINGKAR Vs. STATE OF GOA
July 26, 2022
SHAILENDRASINGH SHIVMURTISINGH THAKUR Vs. STATE OF MAHARASHTRA
April 8, 2022
SHAILENDRASINGH SOHANSINGH SRAW Vs. STATE OF MAHARASHTRA
May 2, 2022
SHAILESH ASHOK MANE Vs. STATE OF MAHARASHTRA
October 6, 2022
SHAILESH BHAGOOBHAI BHOOLABHAI EXECUTOR OF TIKAMDAS KUKREJA Vs. DEEPAK RAHEJA
December 15, 2022
SHAILESHKUMAR Vs. STATE OF MAHARASHTRA
March 15, 2022
SHAKIR KHAN KHALIL KHAN PATHAN Vs. MAHARASHTRA STATE TEXTILE CORPORATION LTD.
January 19, 2022
SHAKTI FOUNDATION ALANDI DEVACHI Vs. STATE OF MAHARASHTRA
April 8, 2022
SHAKUNTALABAI GOPICHAND DHAKTODE Vs. STATE OF MAHARASHTRA
October 14, 2022
SHALAKA INFRA TECH INDIA PVT. LTD. Vs. UNION OF INDIA
February 21, 2022
SHAM TIMANNA GAIKWAD Vs. STATE OF MAHARASHTRA
May 6, 2022
SHAMA W/O ELIAS SHAIKH Vs. STATE OF MAHARASHTRA
April 25, 2022
SHAMRAO Vs. STATE OF MAHARASHTRA
June 10, 2022
SHAMRAO BABURAO SEWATKAR Vs. STATE OF MAHARASHTRA
July 4, 2022
SHAMRAO NARHARI PAVALE Vs. STATE OF MAHARASHTRA
November 24, 2022
SHAMRAO PIRAJI KADAM Vs. PRAKASH SHIVAJI CHAVAN
May 30, 2022
SHAMRAO RAMBHAU KONDE Vs. STATE OF MAHARASHTRA
June 16, 2022
SHAMSUNDER R. PALYEKAR Vs. JAGANNATH PANDURANG CHARI
February 1, 2022
SHANKAR Vs. STATE OF MAHARASHTRA
March 21, 2022
SHANKAR Vs. STATE OF MAHARASHTRA
July 19, 2022
SHANKAR Vs. DISTRICT COLLECTOR, JALNA
August 30, 2022
SHANKAR BHAURAO ZADE Vs. VINOD SHRIHARI ZADE
July 4, 2022
SHANKAR BHIMRAO KADAM Vs. TATA MOTORS LIMITED
February 26, 2022
SHANKAR M. GOWEKAR Vs. DIVISIONAL TRANSPORT OFFICERS
May 13, 2022
SHANKAR PANDURANG WAGHERE Vs. STATE OF MAHARASHTRA
September 15, 2022
SHANKAR SHRIRANG GULIK Vs. STATE OF MAHARASHTRA
September 26, 2022
SHANKESHWAR Vs. STATE OF MAHARASHTRA
January 3, 2022
SHANTABAI BHAGWAN GOMATE Vs. STATE OF MAHARASHTRA
September 19, 2022
SHANTARAM DATTATRAY KEKAN Vs. BHAUSAHEB KARBHARI KEKAN
December 5, 2022
SHANTILAL M. SHAH Vs. STATE OF MAHARASHTRA
October 11, 2022
SHANUR HAJISAB SHAIKH Vs. STATE OF MAHARASHTRA
January 3, 2022
SHARAD Vs. STATE OF MAHARASHTRA
August 12, 2022
SHARAD CHINDHA MAHALE Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
June 10, 2022
SHARAD DARADE, SUPERINTENDENT OF POLICE Vs. STATE OF MAHARASHTRA
September 8, 2022
SHARAD KUMAR SHYAMLAL VERMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
December 23, 2022
SHARAD KUMAR VERMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
December 22, 2022
SHARAD S/O DATTATRAYA KHOTE Vs. STATE OF MAHARASHTRA
January 28, 2022
SHARAD SHIVAJI JAMDAR Vs. STATE OF MAHARASHTRA
July 25, 2022
SHARAD SITARAMJI SHENDE Vs. NILESH SUBHASHANDJI KATARIYA
August 3, 2022
SHARAYU D/O ASHOK GOKHALE Vs. NAGPUR MUNICIPAL CORPORATION
August 5, 2022
SHARDA Vs. NAGPUR MUNICIPAL CORPORATION,
August 30, 2022
SHARDA ARUN MORGHARE Vs. SECRETARY MINISTRY OF PETROLEUM
December 21, 2022
SHARDUL SHAMPRASAD DEV Vs. MANJIRI SHARDUL DEV
October 17, 2022
SHARIFABI W/O ASEFUDDIN Vs. STATE OF MAHARASHTRA
January 18, 2022
SHARMILA SANKAR Vs. UNION OF INDIA
January 10, 2022
SHASHIKANT Vs. STATE OF MAHARASHTRA
July 1, 2022
SHASHIKANT Vs. NARAYAN
July 12, 2022
SHASHIKANT @ PAPPU SHIVANAND ZURALE Vs. STATE OF MAHARASHTRA
June 17, 2022
SHASHIKANT DHONDIRAM Vs. ASHA VASANT JADHAV
December 12, 2022
SHASHIKUMAR Vs. VIJAYKUMAR
March 23, 2022
SHAUKATALI ABDULSALEM SHAIKH Vs. STATE OF MAHARASHTRA
October 10, 2022
SHAYANI U. NAIK Vs. STATE OF GOA
July 12, 2022
SHEELA DINKAR PAWAR Vs. STATE OF MAHARASHTRA
September 13, 2022
SHEETAL ANIL BERLEKAR Vs. STATE OF MAHARASHTRA
February 9, 2022
SHEETAL DEVANG SHAH Vs. PRESIDING OFFICER OF THE MAINTENANCE AND ) WELFARE OF PARENTS AND SENIOR CITIZENS
May 6, 2022
SHEIKH ABRAR SHEIKH GAFFAR Vs. STATE OF MAHARASHTRA
April 13, 2022
SHEIKH ADIL SHEIKH CHAND Vs. STATE OF MAHARASHTRA
March 30, 2022
SHEIKH MOHIDIN Vs. PIEDADE MARGARIDA RODRIGUES, ALIAS MARGARITA FERNANDES
April 8, 2022
SHEIKHAH FADIAH SAAD AL-ABDULLAH AL-SABAH Vs. SANJAY MISHRIMAL PUNAMIYA
November 18, 2022
SHEKAR S. SHETH Vs. EXECUTIVE ENGINEER, WORKS DIVISION
June 16, 2022
SHEKH KASAM Vs. STATE OF MAHARASHTRA
October 19, 2022
SHELL INDIA MARKETS PRIVATE LIMITED Vs. ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER
February 14, 2022
SHEMAROO ENTERTAINMENT LIMITED Vs. NEWS NATION NETWORK PRIVATE LIMITED
April 27, 2022
SHESHMANI MAGDUM PAL Vs. STATE OF MAHARASHTRA
September 6, 2022
SHESHRAO Vs. STATE OF MAHARASHTRA
January 31, 2022
SHESHRAO S/O SHANKARRAO KHADE Vs. STATE OF MAHARASHTRA
November 11, 2022
SHETH DAYAL BHIMJI Vs. STATE OF MAHARASHTRA
September 14, 2022
SHIRDI NAGAR PANCHAYAT Vs. STATE OF MAHARASHTRA
July 15, 2022
SHIRISH Q. KAMAT Vs. UNION OF INDIA
February 8, 2022
SHISODE YOGESHWAR DNYANDEO Vs. STATE OF MAHARASHTRA
December 22, 2022
SHIV KUMAR MADESHWARAN DEVENDRA Vs. STATE OF MAHARASHTRA
June 15, 2022
SHIVAJI Vs. SIDRAM
March 23, 2022
SHIVAJI Vs. STATE OF MAHARASHTRA
June 20, 2022
SHIVAJI BAPURAO RAUT Vs. RETURNING OFFICER, VIVIDH KARYAKARI SEVA SAHAKARI SANSTHA MARYA
October 11, 2022
SHIVAJI FAKIRA BHAMBARE Vs. DASHRATH BABURAO NAIK
January 31, 2022
SHIVAJI PRALHAD AATOLE Vs. STATE OF MAHARASHTRA
February 14, 2022
SHIVAJI RAMCHANDRA TIRLOTKAR Vs. STATE OF MAHARASHTRA
July 15, 2022
SHIVAJI S/O PUNDLIKRAO DARADE Vs. STATE OF MAHARASHTRA
June 29, 2022
SHIVAJI SHANKARA ZAGADE Vs. STATE OF MAHARASHTRA
February 26, 2022
SHIVAJI TULSIRAM PACHPUTE Vs. STATE OF MAHARASHTRA
May 6, 2022
SHIVAJI UNIVERSITY TEACHERS ASSO. Vs. CHIEF ELECTION OFFICER
December 12, 2022
SHIVAM Vs. STATE OF MAHARASHTRA
March 14, 2022
SHIVAM JAGDISHKUMAR CHOUDHARY Vs. DISTRICT CASTE SCRUTINY COMMITTEE
March 30, 2022
SHIVANAND PEDNEKAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
May 31, 2022
SHIVEK RAMESH DHAR Vs. STATE OF MAHARASHTRA
January 14, 2022
SHIVKUMAR DAS GURU SURESH RAMDAS Vs. SURABHAN NAKIRAM AGRAWAL
January 13, 2022
SHIVRAJ IRAPPA CHINCHOL Vs. STATE OF MAHARASHTRA
March 24, 2022
SHOBHA RAIKAR Vs. ANIL SHINDE
April 22, 2022
SHOBHA SONBA RAUT Vs. STATE OF MAHARASHTRA
August 5, 2022
SHOBHA VENKATESH SHET Vs. SUDHIR N. SINDHE
December 2, 2022
SHOBHA W/O SURAJ PALIWAL Vs. MAHATMA GANDHI ANTARRASHTRIYA
January 20, 2022
SHOBHABAI Vs. STATE OF MAHARASHTRA
May 4, 2022
SHOLADOYE SAMUEL JOY Vs. STATE OF MAHARASHTRA
January 20, 2022
SHRADHA BINANI Vs. MINISTRY OF CORPORATE AFFAIRS
November 14, 2022
SHREE DATTA DEVASTHAN TRUST Vs. DINESH PATWARDHAN
July 7, 2022
SHREE HARI CHEMICALS EXPORT LTD. Vs. GROCERY MARKETS AND SHOPS BOARD FOR GREATER MUMBAI
September 29, 2022
SHREE MULUND STALL HOLDERS AND OWNERS WELFARE ASSOCIATION (REGISTERED) Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
March 9, 2022
SHREE RAJESH PATHAK Vs. STATE OF MAHARASHTRA
April 7, 2022
SHREE VINAYAK BUILDERS & DEVELOPERS Vs. STATE OF MAHARASHTRA
January 27, 2022
SHREE VINAYAK BUILDERS AND DEVELOPERS Vs. STATE OF MAHARASHTRA
July 25, 2022
SHREYAS SUNIL BABEL Vs. CHAIRMAN
October 17, 2022
SHRI GOVINDGURU VITHAL SAHAKARI Vs. MAHESH RAMNATH NAIK
July 11, 2022
SHRI MOHAMMAD HUSSAIN ISHAQUE KHAN Vs. SHRI ABDUL GAFOOR AHMAD PATHAN
February 24, 2022
SHRI SAIKRUPA SUGAR AND ALLIED INDUSTRIES LTD Vs. STATE OF MAHARASHTRA
April 28, 2022
SHRI SALIM S/O. MIYAN KHAN Vs. MAJLIS MADARSA-E-ISLAMIA SOCIETY
June 27, 2022
SHRI SHARAD SITARAMJI SHENDE Vs. SHRI NILESH SUBHASHANDJI KATARIYA
August 3, 2022
SHRI SIDHARTH V. KERKAR Vs. SHRI SANDESH N. DESAI
August 17, 2022
SHRI SITARAM S/O RANGNATH ROUNDAL Vs. STATE OF MAHARASHTRA
February 10, 2022
SHRI SUDARSHAN Vs. SHRI ABHIJIT MORTULO PEELNEKAR
July 23, 2022
SHRI VIKAS SHANTARAM SHINDE Vs. STATE OF MAHARASHTRA
March 8, 2022
SHRI VISHWAMBHAR PRABHAKAR SONONE Vs. SHRI MANOJ SHYAMSUNDAR LOHIYA
October 10, 2022
SHRI. RAMCHANDRA DEV Vs. LD. JOINT CHARITY COMMISSIONER
July 14, 2022
SHRI. TANAJI JAGANNATH PALAVE Vs. STATE OF MAHARASHTRA
March 23, 2022
SHRI.NARAYAN DAMODAR NIRGUDE Vs. SOU. KUMUDINI NARAYAN NIRGUDE
September 20, 2022
SHRICHAND Vs. AHAMED ISMAYIL
December 8, 2022
SHRIDEEP ASSOCIATES Vs. STATE OF MAHARASHTRA
February 9, 2022
SHRIKANT Vs. STATE OF MAHARASHTRA
April 22, 2022
SHRIKANT CHANDRASHEKHAR HIREMATH Vs. STATE OF MAHARASHTRA
May 6, 2022
SHRIKANT JOHN MANE Vs. SUPERINTENDENT
November 2, 2022
SHRIKANT PHULCHAND BHAKKAD (HUF) Vs. JOINT COMMISSIONER OF INCOME TAX
April 22, 2022
SHRIKANT S/O ANKUSHRAO BRAMHANE Vs. STATE OF MAHARASHTRA
March 11, 2022
SHRIKANT S/O VIKRAM INGOLE Vs. STATE OF MAHARASHTRA
September 19, 2022
SHRIKANT VASUDEV NAIK Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 26, 2022
SHRIKRISHNA ARJUN BANGAR Vs. STATE OF MAHARASHTRA
January 11, 2022
SHRIKRUPA STONE CRUSHER Vs. STATE OF MAHARASHTRA
March 17, 2022
SHRIMANT Vs. STATE OF MAHARASHTRA
October 14, 2022
SHRIPAD GOVIND SINAI Vs. BHIVAM DULO VELIP
October 20, 2022
SHRIPAD SRIVALLABH DEVASTHAN TRUST Vs. STATE OF GOA
April 5, 2022
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. ALBINO FERNANDES
April 1, 2022
SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. MANISHA
August 1, 2022
SHRIRAM R. DESHPRABHU Vs. STATE OF GOA
June 21, 2022
SHRIRAM TRANSPORT FINANCE CO. LTD Vs. BHARTI MAGOO
April 26, 2022
SHRIRAM TRANSPORT FINANCE COMPANY LTD. Vs. STATE OF MAHARASHTRA
July 27, 2022
SHRUTIKA Vs. STATE OF MAHARASHTRA
October 18, 2022
SHUBHAM Vs. STATE OF MAHARASHTRA
December 7, 2022
SHUBHAM Vs. UNION OF INDIA
June 23, 2022
SHUBHAM GOVIND PACHARNE Vs. STATE OF MAHARASHTRA
August 25, 2022
SHUBHAM RAVINDRA KALBENDE Vs. STATE OF MAHARASHTRA
March 7, 2022
SHUBHAM SHASHIKANT SALUNKHE Vs. STATE OF MAHARASHTRA
May 4, 2022
SHUBHAM VIJAY PATIL Vs. NAVODAYA VIDYALAYA SAMITI
October 13, 2022
SHUBHANGI PHALGAONKAR Vs. PARIMAL RAI
June 29, 2022
SHWETA INFRASTRUCTURE AND HOUSING (I) PVT. LTD. Vs. STATE OF MAHARASHTRA
August 23, 2022
SHYAM B. GHIA Vs. FUTURA POLYESTERS LTD.
September 12, 2022
SHYAM DNYANESHWAR PALKAR Vs. STATE OF GOA
June 23, 2022
SHYAM K. KARMALKAR Vs. JAYWANT CHOUGALE
December 2, 2022
SHYAM M. AGARWAL Vs. STATE OF MAHARASHTRA
May 9, 2022
SHYAMKUMAR LALARAMJI JAISWAL Vs. DATTATRAYA S/O. KRISHNARAO PITALE
July 20, 2022
SHYJEESH K. THOMAS Vs. STATE OF MAHARASHTRA
November 11, 2022
SIBASIS Vs. MAHARASHTRA METRO RAIL CORPORATION LIMITED
September 7, 2022
SICILY VARGHESE KADAMTHOTTU Vs. SHRI RAMANLAL JAYSHANKAR TRIVEDI
May 2, 2022
SICILY VARGHESE KADAMTHOTTU Vs. RAMANLAL JAYSHANKAR TRIVEDI (DECEASED) BY LEGAL HEIR
May 4, 2022
SIDDESH RAMESH VEER Vs. UNION OF INDIA
April 28, 2022
SIDDHARTH Vs. AJAY
March 30, 2022
SIDDHARTH @ BOLLYWOOD S/O. BAPURAO MESHRAM Vs. STATE OF MAHARASHTRA
July 12, 2022
SIDDHARTH NARENDRA BANTHIA Vs. STATE OF MAHARASHTRA
July 26, 2022
SIDDHARTH PANDURANGJI WANKHEDE Vs. STATE OF MAHARASHTRA
September 28, 2022
SIDDHARTH PITHANI Vs. UNION OF INDIA
July 4, 2022
SIDDHAVINAYAK Vs. JANARDHAN
October 6, 2022
SIDDHODHAN ALIAS SHUDHODAN Vs. STATE OF MAHARASHTRA
December 19, 2022
SIDDHU BABU VARAK Vs. NAVNATH K. BOMBALE
August 11, 2022
SIDDIQUE @ SULEMAN KHAN Vs. STATE OF GOA
July 13, 2022
SIDDIQUE @ SULEMAN KHAN Vs. STATE OF GOA
June 3, 2022
SIDHANT ANANDRAO SONKAMBLE Vs. STATE OF MAHARASHTRA
March 28, 2022
SIDRAM BACCHARAM KAMBLE Vs. STATE OF MAHARASHTRA
September 6, 2022
SIEMENS LTD. Vs. SHENDRA SIEMENS KAMGAR/KARMACHARI SANGHATANA
November 14, 2022
SIMINTINIBAI Vs. MAHADEO MANIKRAO AGJAL
February 21, 2022
SINDHUBAI Vs. STATE OF MAHARASHTRA
September 30, 2022
SITABAI Vs. TAHSILDAR
January 27, 2022
SITARAM DADA SARODE Vs. STATE OF MAHARASHTRA
October 3, 2022
SK. AKBAR SK. BISMILLAH Vs. STATE OF MAHARASHTRA
July 27, 2022
SKIPPER FOODS PVT. LTD. Vs. HINDUSTAN UNILEVER LTD.
July 12, 2022
SKODA AUTO VOLKSWAGEN INDIA Vs. COMMERCIAL AUTO PRODUCTS PVT. LTD.
December 2, 2022
SKODA AUTO VOLKSWAGEN INDIA PRIVATE LIMITED Vs. COMMERCIAL AUTO PRODUCTS PRIVATE LIMITED
December 12, 2022
SMITA Vs. JITENDRA
June 15, 2022
SMITA MACCHINDRA DEOKAR Vs. STATE OF MAHARASHTRA
February 22, 2022
SMITA PANSARE Vs. STATE OF MAHARASHTRA
August 3, 2022
SMT. BINDU SUNDEEP SHAH Vs. STATE OF MAHARASHTRA
May 17, 2022
SMT. BRIJ MADANLAL SHARMA Vs. SMT. PUSHPALATA SOHANLAL SHARMA
February 28, 2022
SMT. RENUKA @ RINKU @ RATAN KIRAN SHINDE Vs. UNION OF INDIA
January 18, 2022
SMT. SHAMAL MAHADEO TATE Vs. DISTRICT COLLECTOR
February 16, 2022
SMT. SUNITA Vs. UNION OF INDIA
October 10, 2022
SMT. SUREKHA Vs. STATE OF MAHARASHTRA
January 31, 2022
SMT. SWATI ANKUSH BORDE Vs. STATE OF MAHARASHTRA
March 4, 2022
SNEHA ANI JOHN ALIAS SNEHA ANI SAYED Vs. DR. SWAPNA DENIZ
February 17, 2022
SNEHALATA Vs. PREMCHAND ABHYAKUMAR MISHRIKOTKAR
February 26, 2022
SNEHAPRABHA CO-OPERATIVE HOUSING SOCIETY Vs. STATE OF MAHARASHTRA
September 28, 2022
SNEHDIP S/O SHRIRAM SONI Vs. STATE OF MAHARASHTRA
July 19, 2022
SOCCORINA FERNANDES Vs. KRANTI GUDINHO
June 22, 2022
SODEXO INDIA SERVICES PVT. LTD. Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE
March 23, 2022
SOHRAB ABDUL KHALIQUE SHAIKH Vs. CONTROLLING OF RATIONING
June 6, 2022
SOMNATH BHIMRAO JALAK Vs. STATE OF MAHARASHTRA
June 29, 2022
SOMNATH DATTATRAYA KADAM Vs. STATE OF MAHARASHTRA
January 4, 2022
SOMNATH LAXMAN GIRI Vs. STATE OF MAHARASHTRA
February 15, 2022
SOMNATH LAXMAN GIRI Vs. STATE OF MAHARASHTRA
January 24, 2022
SOMPRAKASH DAGDUAPPA KALAYANI Vs. STATE OF MAHARASHTRA
May 31, 2022
SONAL DILIP SHINDE Vs. STATE OF MAHARASHTRA
May 4, 2022
SONAL PRATAPSINGH VAHANWALA Vs. DEPUTY DISTRICT COLLECTOR (ENCROACHMENT) DHARAVI DIVISION
March 8, 2022
SONALI MALLIKARJUN BEDGNUR Vs. SECRETARY, DNYANSAMPADA SHIKSHAN PRASARAK MANDAL
January 31, 2022
SONI KRISHENDRA KUMAR YADAV Vs. STATE OF MAHARASHTRA
May 4, 2022
SONIA Vs. STATE OF MAHARASHTRA
August 29, 2022
SONIA FAZAL KHAN Vs. UNION OF INDIA
March 16, 2022
SOPAN Vs. STATE OF MAHARASHTRA
December 2, 2022
SOPAN DAMODAR PATIL Vs. STATE OF MAHARASHTRA
May 4, 2022
SOPAN SUDAM PAGARE Vs. STATE OF MAHARASHTRA
March 11, 2022
SOU. PRATIBHA CHANDRAKANT PAWAR Vs. VISHAL SAHYADRI SHIKSHAN SANSTHA
May 6, 2022
SOU. VAISHALI BHAGWAN Vs. STATE OF MAHARASHTRA
September 15, 2022
SOUTH EAST CONSTRUCTIONS COMPANY PVT. LTD Vs. STATE OF GOA
October 3, 2022
SOUTH GOA ADVOCATES Vs. CHIEF SECRETARY
July 18, 2022
SOUVENIR DEVELOPERS (I) PVT. LTD Vs. UNION OF INDIA
May 6, 2022
SOW SUNDRABA Vs. CHAYA
November 22, 2022
SOW. ARCHANA W/O SACHIN DESHMUKH Vs. STATE OF MAHARASHTRA
April 25, 2022
SOW. LAXMIBAI VISHWANATH GAWARE Vs. STATE CO-OPERATIVE ELECTION AUTHORITY
December 12, 2022
SPECIAL LAND ACQUISITION OFFICER Vs. INDRAYANI HOLDING AND ESTATE
April 28, 2022
SPECIAL LAND ACQUISITION OFFICER, SELAULIM IRRIGATION PROJECT Vs. COMMUNIDADE OF MARGAO REPRESENTED BY ITS ATTORNEY MR. CELESTINO NORONHA
April 7, 2022
SPICE AND GRAINS OVERSEAS PVT. LTD. Vs. STATE OF MAHARASHTRA
October 14, 2022
SREEDHAR YESHWANT MORAJKAR Vs. PUSHPA MANDREKAR
December 1, 2022
SRICHANDU SUPRAPANENI Vs. L & T FINANCE LIMITED
January 25, 2022
SRIDHAR BALKRISHNA SHENVI BHOBE (EXPIRED) Vs. EVARISTO PINTO
January 4, 2022
STANISLAUS J. T. DSOUZA Vs. FEDERICK CYRIL BRAGANZA
November 17, 2022
STATE Vs. AMBRARAI PIRAPPA VATEVATI
December 2, 2022
STATE BANK OF INDIA ,IFB BRANCH Vs. VITTHAL AGRO PRODUCTS PVT. LTD.
February 3, 2022
STATE OF GOA Vs. SANDEEP VAZARKAR
June 30, 2022
STATE OF GOA Vs. GITA R.P. NAVELCAR
April 22, 2022
STATE OF GOA Vs. MICHAEL JOAQUIM F.D. SOUZA
August 18, 2022
STATE OF GOA Vs. ROSARIO FERRAO
October 21, 2022
STATE OF GOA Vs. MAHESH TANNA
January 24, 2022
STATE OF GOA Vs. KENNETH IAN STEWAR SILVEIRA
February 1, 2022
STATE OF GOA Vs. VENKATESH MAHATURE
February 28, 2022
STATE OF GOA Vs. TARUNJIT TEJPAL
April 23, 2022
STATE OF GOA Vs. AMBRARAI VATEVATI
December 2, 2022
STATE OF GOA Vs. ATCHUT GOPAL POY RAITURKAR
February 17, 2022
STATE OF MAHARASHTRA Vs. ABDUL GHULAM AMBIYA KHOT
April 7, 2022
STATE OF MAHARASHTRA Vs. SANJAY GULABRAO LANDE
June 28, 2022
STATE OF MAHARASHTRA Vs. DHANPAL DADU KAMBLE
January 18, 2022
STATE OF MAHARASHTRA Vs. OMPRAKASH @ MUNNA ALIYAR SINGH
February 10, 2022
STATE OF MAHARASHTRA Vs. GULAB DATTU PATIL
February 4, 2022
STATE OF MAHARASHTRA Vs. ZILLA KRIDA SANKUL KARMACHARI SANGHATANA
April 20, 2022
STATE OF MAHARASHTRA Vs. MOHAMMAD AABED MOHAMMAD AJMIR SHAIKH
February 8, 2022
STATE OF MAHARASHTRA Vs. RAMRAKSHA CHHATRADHARI SINGH
February 9, 2022
STATE OF MAHARASHTRA Vs. MAHADEV RAMU TAKKEKAR
February 9, 2022
STATE OF MAHARASHTRA Vs. SANTOSH
July 27, 2022
STATE OF MAHARASHTRA Vs. ANIL DASHRATH PATIL
February 9, 2022
STATE OF MAHARASHTRA Vs. SANTOSH RAGHUMATH POL
February 1, 2022
STATE OF MAHARASHTRA Vs. BHIMDEO S/O RATTU RATHOD
March 9, 2022
STATE OF MAHARASHTRA Vs. DIPAK DATTATRAYA THOMBARE
June 6, 2022
STATE OF MAHARASHTRA Vs. GHANSHYAM @ GANESH BHANUDAS PHARANDE
February 1, 2022
STATE OF MAHARASHTRA Vs. KALPAK BHASKAR GADHAVE
January 31, 2022
STATE OF MAHARASHTRA Vs. RAMSINGASAN JAMUNAPRASAD MOURYA
January 31, 2022
STATE OF MAHARASHTRA Vs. SHRIRAM MAHADEV NIKAM
January 27, 2022
STATE OF MAHARASHTRA Vs. RAJENDRA BHOJRAJ MHATRE
January 19, 2022
STATE OF MAHARASHTRA Vs. SHADAB TABARAK KHAN
March 16, 2022
STATE OF MAHARASHTRA Vs. SINGARASINGH SARVANSINGH
January 7, 2022
STATE OF MAHARASHTRA Vs. GOVIND @ GOTUMAMA BALKRISHNA
January 10, 2022
STATE OF MAHARASHTRA Vs. DHANANJAY BHIVDAS PORE
January 27, 2022
STATE OF MAHARASHTRA Vs. ASHOK BABAN MUKANE
February 23, 2022
STATE OF MAHARASHTRA Vs. RAJARAM SAKHARAM PAWAR
February 21, 2022
STATE OF MAHARASHTRA Vs. XYZ
January 10, 2022
STATE OF MAHARASHTRA Vs. SMT. MANISHA CHANDRAKANT GOSAVI
December 2, 2022
STATE OF MAHARASHTRA Vs. VANDANA RAMESH MUNGEKAR
October 13, 2022
STATE OF MAHARASHTRA Vs. BHARAT CONSTRUCTIONS
December 6, 2022
STATE OF MAHARASHTRA Vs. GUDDU KRISH YADAV
May 6, 2022
STATE OF MAHARASHTRA Vs. ARUN GABHAJI PAKADE
July 8, 2022
STATE OF MAHARASHTRA Vs. RUPCHAND NARAYAN SHINDE
August 30, 2022
STATE OF MAHARASHTRA Vs. RAJENDRA RAMCHANDRA KULAL
January 12, 2022
STATE OF MAHARASHTRA Vs. ASHOK RAMDAS PATIL
January 6, 2022
STATE OF MAHARASHTRA Vs. AJAY RATANSINGH PARMAR
March 9, 2022
STATE OF MAHARASHTRA Vs. SINICA GRAECA SHIPPING LIMITED
July 6, 2022
STATE OF MAHARASHTRA Vs. SUSHILABAI HARIBHAU PAWAR
August 26, 2022
STATE OF MAHARASHTRA Vs. PUNDLIK DADAJI PIPARE
August 22, 2022
STATE OF MAHARASHTRA Vs. SURESH MADHUKAR KARDAK
January 5, 2022
STATE OF MAHARASHTRA Vs. SANTOSH
October 13, 2022
STATE OF MAHARASHTRA Vs. M/S. M.M. SALES CORPORATION
September 8, 2022
STATE OF MAHARASHTRA Vs. CHANDRAKANT JAGANNATH MAHAJAN
May 2, 2022
STATE OF MAHARASHTRA Vs. PANKAJ GUPTA
December 23, 2022
STATE OF MAHARASHTRA Vs. DADU APPA NIMBALKAR
January 17, 2022
STATE OF MAHARASHTRA Vs. MUKTA NIVRUTI JADHAV
January 13, 2022
STATE OF MAHARASHTRA Vs. TANAJI DADA DESAI
January 11, 2022
STATE OF MAHARASHTRA Vs. ARYARUP TOURISM CLUB RESORTS PRIVATE LIMITED
August 25, 2022
STATE OF MAHARASHTRA Vs. FIROZ SHEIKH
July 19, 2022
STATE OF MAHARASHTRA Vs. YESHWANT MARUTI PATIL
July 13, 2022
STATE OF MAHARASHTRA, Vs. SANDEEP DWELLERS PRIVATE LIMITED
December 2, 2022
STAWAN MAHILA BACHAT GAT Vs. STATE OF MAHARASHTRA
February 8, 2022
STEEL PLANT PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
September 7, 2022
STERLITE INDUSTRIES (INDIA) LIMITED Vs. SPECIAL DIRECTOR OF ENFORCEMENT
July 14, 2022
STOUGHTON STREET TECH LABS PVT. LTD. Vs. GODLIKE ESPORTS PVT. LTD.
December 6, 2022
STRUCTURE, HINDU INDIVIDED FAMILY Vs. DIVISIONAL COMMISSIONER, CHAIRMAN OF VIDARBHA RELIEF COMMITTEE
December 5, 2022
SUBASH FOTU BHANDARI Vs. VASSANT DATA QUENIM ROBOLO
November 28, 2022
SUBHAN USMAN SHAIKH Vs. STATE OF MAHARASHTRA
March 11, 2022
SUBHASH Vs. SURESH
January 31, 2022
SUBHASH EKNATH NAFADE Vs. STATE OF MAHARASHTRA
June 23, 2022
SUBHASH MUKUNDRAO DESHMUKH Vs. PRAKASH MUKUNDRAO DESHMUKH
July 18, 2022
SUBHASH NARAYAN NATH Vs. STATE OF MAHARASHTRA
November 17, 2022
SUBHASH S/O GURPADAPPA HARNALE Vs. STATE OF MAHARASHTRA
February 15, 2022
SUBODH M. JOSHI Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
October 14, 2022
SUBODH SHRIDHAR DESAI Vs. UNION OF INDIA
September 12, 2022
SUCHITA WD/O SHEKHAR GADEKAR Vs. SAU. LATABAI W/O RAMBHAU GADEKAR
July 4, 2022
SUDAM Vs. STATE OF MAHARASHTRA
March 25, 2022
SUDAM SAHADU SUKARE Vs. CHIEF SECRETARY, REVENUE DEPARTMENT
December 8, 2022
SUDARSHAN Vs. ABHIJIT MORTULO PEELNEKAR
June 23, 2022
SUDARSHAN Vs. STATE OF MAHARASHTRA
March 1, 2022
SUDARSHAN KUMAR ABROL Vs. UNION OF INDIA
October 18, 2022
SUDARSHAN NARAYAN MENGADE Vs. STATE OF MAHARASHTRA
September 27, 2022
SUDARSHAN RAGHUNATH KADAM Vs. STATE OF MAHARASHTRA
April 1, 2022
SUDEEP SUHAS KULKARNI Vs. ABBAS BAHADUR DHANANI
December 8, 2022
SUDEV NAGNATH KAMBLE Vs. SECRETARY, AHILYABAI HOLKAR SHIKSHAN PRASARK MANDAL
January 24, 2022
SUDHAKAR MAGANRAO KOLI Vs. STATE OF MAHARASHTRA
February 22, 2022
SUDHAKAR S/O BABURAO BIRADAR Vs. STATE OF MAHARASHTRA
August 25, 2022
SUDHAKAR VASANT PATIL Vs. STATE OF MAHARASHTRA
November 17, 2022
SUDHEER P. DESAI Vs. STATE OF GOA
January 25, 2022
SUDHIR POPATLAL KOTAK Vs. SHRI CUTCHI LOHANA NIWAS GRAHA TRUST
January 3, 2022
SUGRIV MANIK KARAD Vs. STATE OF MAHARASHTRA
September 16, 2022
SUHAS RATNAKAR MOREY Vs. DHANRAJ TULSHIRAM KHAPARDE
April 26, 2022
SUHAS SHRIDHAR SHAHANE Vs. STATE OF MAHARASHTRA
March 23, 2022
SUHAS SURESH WAKODE Vs. STATE OF MAHARASHTRA
July 18, 2022
SUHAS UTTAM GANGAWANE Vs. DNYANOBA SHRAWAN
January 4, 2022
SUJATA BHASKAR THORAT Vs. STATE OF MAHARASHTRA
March 24, 2022
SUJATA CHENNAKESHAVALLU RAMGIRI Vs. STATE OF MAHARASHTRA
May 13, 2022
SUKHDEV BAJIRAO DESLE Vs. STATE OF MAHARASHTRA
November 24, 2022
SUKRUTI APARTMENT CO-OP HSG. SOC. LTD Vs. TIRUMALA DEVELOPERS
March 21, 2022
SULAN BABASAHEB DHOLE Vs. STATE OF MAHARASHTRA
July 11, 2022
SUMAN KANIFNATH GAWALI Vs. STATE OF MAHARASHTRA
May 4, 2022
SUMANBAI RAMDAS KASAR Vs. M/S. AMRITLAL & COMPANY
April 1, 2022
SUMIT BRIJBIHARI GIRI Vs. STATE OF MAHARASHTRA
June 15, 2022
SUMIT S/O ARVIND PAWAR Vs. STATE OF MAHARASHTRA
February 26, 2022
SUMIT S/O GAJENDRA BAWANE Vs. STATE OF MAHARASHTRA
June 23, 2022
SUNANDA Vs. STATE OF MAHARASHTRA
April 13, 2022
SUNANDABAI YELLURKAR Vs. CONFRARIA DE N. S. DAS MERCES OF CHAPEL OF VADEM
March 30, 2022
SUNIL Vs. GOVIND
March 23, 2022
SUNIL Vs. STATE OF MAHARASHTRA
January 24, 2022
SUNIL Vs. DIVISIONAL COMMISSIONER
September 15, 2022
SUNIL Vs. SADASHIV
September 15, 2022
SUNIL Vs. SAHEBRAO SHANKAR JAGTAP
December 20, 2022
SUNIL BHAI SHETH Vs. M/S. AGRICORE COMMODITIES PVT. LTD
September 19, 2022
SUNIL BHIMA KURHADE Vs. STATE OF MAHARASHTRA
April 1, 2022
SUNIL GANPATI JYOTI Vs. STATE OF MAHARASHTRA
October 14, 2022
SUNIL GAURISHANKAR KHARWAR Vs. STATE OF MAHARASHTRA
March 4, 2022
SUNIL GUPTA Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LTD.
September 12, 2022
SUNIL JAY PRAKASH SINGH Vs. UNION OF INDIA
January 10, 2022
SUNIL KUMAR SINGH Vs. SUNIL DATTA PEDNEKAR
June 27, 2022
SUNIL MADHUKAR DHEPE Vs. STATE OF MAHARASHTRA
August 3, 2022
SUNIL MALLIKARJUN PATIL Vs. STATE OF MAHARASHTRA
September 29, 2022
SUNIL PANDURANG MANTRI Vs. MANTRI REALTY LIMITED \ OFFICIAL LIQUIDATOR
June 1, 2022
SUNIL RAMCHANDRA Vs. STATE OF MAHARASHTRA
January 12, 2022
SUNIL RAMESH JADHAV Vs. STATE OF MAHARASHTRA
March 8, 2022
SUNIL RATNAKAR GUTTE Vs. UNION BANK OF INDIA
June 13, 2022
SUNIL S/O RADHESHAM SHUKLA Vs. STATE OF MAHARASHTRA
July 7, 2022
SUNIL S/O. PRATAP THAKUR Vs. STATE OF MAHARASHTRA
July 28, 2022
SUNIL SHAMRAO PATIL Vs. STATE OF MAHARASHTRA
August 11, 2022
SUNIL SIKRI Vs. GURU HARKRISHAN PUBLIC SCHOOL
July 28, 2022
SUNIL SURESHCHANDRA AGARWAL Vs. STATE OF MAHARASHTRA
February 11, 2022
SUNIL YADAVRAO DHAGE Vs. STATE OF MAHARASHTRA
October 20, 2022
SUNILKUMAR Vs. VITHAL
March 23, 2022
SUNITA Vs. SANDIPAN DYANOBA TATHAPARE
August 25, 2022
SUNITA KUMARI AND ORS. Vs. STATE OF MAHARASHTRA
December 22, 2022
SUNITA PRUTHAVIRAJ Vs. STATE OF MAHARASHTRA
February 22, 2022
SUNITA SURESH GHATOLE Vs. SHESHRAO DHANUJI BHONDE
March 22, 2022
SUPADU NARAYAN PATIL Vs. STATE OF MAHARASHTRA
November 21, 2022
SUPERINTENDENT OF ENGINEER, MAHARASHTRA ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. DROPADA PRAKASH JAYSINHAKAR
August 24, 2022
SUPRIYA VINAYAK GAWANDE Vs. STATE OF MAHARASHTRA
August 2, 2022
SURAJ Vs. STATE OF MAHARASHTRA
August 22, 2022
SURAJ @ PILYA PRAKASH HIRVARKAR @ HIWARKAR Vs. STATE OF MAHARASHTRA
January 21, 2022
SURAJ @ SURYA DINESH MALVIYA Vs. STATE OF MAHARASHTRA
March 24, 2022
SURAJ ESTATE DEVELOPERS Vs. DILIP ASHOK DESAI
February 28, 2022
SURAJ GAD Vs. THOMAS PAUL DSOUZA
April 11, 2022
SURAJ S/O ARVIND THAKARE Vs. STATE OF MAHARASHTRA
December 19, 2022
SURANA DEVELOPERS (WADALA) LLP Vs. STATE OF MAHARASHTRA
November 14, 2022
SURBHI HATMAG VINKAR AUDYOGIK SAHKARI SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA
February 18, 2022
SUREKHA D/O LAXMAN CHAVAN Vs. STATE OF MAHARASHTRA
June 21, 2022
SURENDRA Vs. DEPUTY COLLECTOR, MURTIZAPUR BARSHITAKLI
March 21, 2022
SURENDRA RUDRA PRATAP SINGH Vs. STATE OF MAHARASHTRA
September 26, 2022
SURENDRA S/O SUKHADEO WADKAR Vs. EDUCATION OFFICER(SECONDARY), ZILLA PARISHAD, AKOLA
November 11, 2022
SURENDRA SHAMSUNDAR JEWARE Vs. STATE OF MAHARASHTRA
October 4, 2022
SURESH @ TATYA PARSHURAM POWAR Vs. STATE OF MAHARASHTRA
February 24, 2022
SURESH A. KAMAT Vs. CHIEF SECRETARY OF GOA
April 12, 2022
SURESH EKNATH KUDALKAR Vs. STATE OF MAHARASHTRA
March 4, 2022
SURESH LADAK BHAGAT Vs. STATE OF MAHARASHTRA
June 19, 2022
SURESH MADHUKAR SHENDRE Vs. STATE OF MAHARASHTRA
December 6, 2022
SURESH RANGNATH MANE Vs. STATE OF MAHARASHTRA
September 7, 2022
SURESH S/O GOVINDRAO PATIL Vs. MAHARASHTRA STATE BOARD OF WAKF
January 4, 2022
SURGONDA KALGONDA PATIL Vs. RAMKRISHNA APA TOPKAR
February 2, 2022
SURUCHI RAJENDRA GURJAR Vs. BOARD OF TRUSTEES OF THE MUMBAI PORT AUTHORITY
December 1, 2022
SURYA PRAKASH PANDEY Vs. STATE OF GOA
July 13, 2022
SURYAKANT DATTU KARBOTKAR Vs. STATE OF GOA
August 1, 2022
SURYAKANT KISAN PAWAR Vs. DEPUTY COLLECTOR, MUMBAI AND PRESIDING OFFICER
January 18, 2022
SURYODAY SMALL FINANCE BANK LIMITED Vs. PRATAP MOHANLAL KATARIA
October 11, 2022
SUSHAMA ARUN PATIL Vs. STATE OF MAHARASHTRA
April 8, 2022
SUSHEELA KAMBLE Vs. PRITESH VITHOBA KALEKAR
February 4, 2022
SUSHIL Vs. STATE OF MAHARASHTRA
April 26, 2022
SUSHIL LOHIYA Vs. CENTRAL BUREAU OF INVESTIGATION
April 5, 2022
SUSHILA DILIP MESTRY Vs. STATE OF MAHARASHTEA
March 23, 2022
SUSHILA SAHEBRAO SALVE Vs. UNION OF INDIA
December 19, 2022
SUSHILABAI Vs. STATE OF MAHARASHTRA
September 28, 2022
SUSHILKUMAR KESHAV SHISODIYA Vs. STATE OF MAHARASHTRA
August 2, 2022
SUSHITEX EXPORTS (INDIA) LTD. Vs. UNION OF INDIA
January 14, 2022
SUSHMA ARYA Vs. PALMVIEW OVERSEAS LTD.
November 1, 2022
SUVARNA SHRIKRISHNA DEORE Vs. BHARAT PETROLEUM CORPORATION LTD
July 8, 2022
SUWALAL S/O DAGDULAL KOTECHA Vs. STATE OF MAHARASHTRA
April 27, 2022
SUYOG HAPPY HOMES Vs. SUJEET RAMESH PATIL
September 28, 2022
SWABHIMANI SHIKSHAK VA SHIKSHAKETAR Vs. STATE OF MAHARASHTRA
September 20, 2022
SWAPNIL BABAN SHINDE Vs. STATE OF MAHARASHTRA
February 14, 2022
SWAPNIL BHAJANDAS KAMBLE Vs. SAU. MANISHA W/O SWAPNIL KAMBLE
June 17, 2022
SWAPNIL PRAKASH PARAB Vs. STATE OF MAHARASHTRA
September 16, 2022
SWAPNIL ROHIT WAYKAR Vs. STATE OF MAHARASHTRA
January 25, 2022
SWARAJ KISANRAO BORKAR Vs. COLLECTOR AND DISTRICT MAGISTRATE
April 22, 2022
SYED AKBAR Vs. STATE OF MAHARASHTRA
April 22, 2022
SYED ATHAR ALI Vs. STATE OF MAHARASHTRA
July 5, 2022
SYED AZIZUDDIN HYDER Vs. STATE OF MAHARASHTRA
November 16, 2022
TAJ SATS AIR CATERING, GOA UNIT Vs. MANKAYIL POULOSE JOSE
January 4, 2022
TALIB Vs. STATE OF MAHARASHTRA
January 27, 2022
TANAJI JAGANNATH PALAVE Vs. STATE OF MAHARASHTRA
March 23, 2022
TANAJI S/O. JAYWANT SAWANT Vs. RAHUL S/O. MAHARUDRA MOTE
February 15, 2022
TANAJI SHANKAR ANUSE Vs. MAHARASHTRA RAJYA DOODH SAHAKARI MAHASANGH MAAHANAND DUDH SHALA
June 6, 2022
TANSINGH S/O MANHER KUMOTI Vs. STATE OF MAHARASHTRA
April 26, 2022
TANVEER KHATIB Vs. OSCAR VAZ, MAJOR, BUSINESS
November 22, 2022
TARABA Vs. VANDANA W/O GAJANAN TIKARE
March 22, 2022
TARADEVI CHIMANLALJI BHARTIA Vs. STATE OF MAHARASHTRA
September 27, 2022
TARCHEN KHAZAN Vs. GOA COASTAL ZONE MANAGEMENT AUTH
August 4, 2022
TARUN KESHRICHAND SHAH Vs. M/S. KISHORE ENGINEERING CO.
February 21, 2022
TATA AIG GENERAL INSURANCE CO. LTD Vs. SANJAY SHRIDHAR NAIK
August 11, 2022
TATA CAPITAL FINANCIAL SERVICES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(3)(1)
February 15, 2022
TATA CAPITAL FINANCIAL SERVICES LTD Vs. KUNAL STRUCTURE (INDIA) PVT. LTD
May 2, 2022
TATA COMMUNICATIONS TRANSFORMATION SERVICES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 29, 2022
TATA MOTORS LTD. Vs. BRIHAN MUMBAI ELECTRIC SUPPLY AND TRANSPORT UNDERTAKING
July 5, 2022
TATA POWER COMPANY LIMITED Vs. UNION OF INDIA
March 2, 2022
TATA SONS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 3, 2022
TCI INFRASTRUCTURE LIMITED Vs. KIRBY BUILDING SYSTEMS (UTTARANCHAL) PRIVATE LIMITED
September 19, 2022
TEOFILO FERNANDO ANTONIO PINTO Vs. UNION OF INDIA, MINISTRY OF FINANCE
October 4, 2022
THOMAS GAMA Vs. PASCOAL ROSARIO PIMENTA
March 21, 2022
TIME FIELD CORPORATION Vs. SANKALP CO-OP. HOUSING SOCIETY LTD.
July 4, 2022
TIRATH SINGH BHATIA Vs. STATE OF MAHARASHTRA
January 20, 2022
TIRUPATI WASTE MANAGEMENT Vs. STATE OF MAHARASHTRA
August 11, 2022
TONY RODRIGUES Vs. STATE OF GOA
March 8, 2022
TRIENITY PRIME PROPERTY PROJECTS LLP Vs. SAMRAT ASSOCIATES
July 18, 2022
TRILOK SINGH GANDHI Vs. RAJENDRA KAUSHALRAJ MEHTA
March 1, 2022
TRILOK SINGH PAHLAJSINGH RAJPAL Vs. MUNICIPAL CORPORATION FOR GREATER MUMBAI
September 16, 2022
TRIMBAK JOMA THAKUR Vs. PRINCIPAL SECRETARY URBAN DEVELOPMENT DEPARTMENT
February 23, 2022
TRIMBAK JOMA THAKUR Vs. PRINCIPAL SECRETARY, URBAN DEVELOPMENT DEPARTMENT
April 29, 2022
TRIMBAK S/O ARUN BORUDE Vs. STATE OF MAHARASHTRA
April 12, 2022
TRYAMBAK NAMDEV MALI Vs. JIJABAI BHATU SONAR
June 14, 2022
TULSHIRAM S/O. KISAN TAYADE Vs. STATE OF MAHARASHTRA
January 5, 2022
TULSHIRAM SAHEBRAO MHASKE Vs. STATE OF MAHARASHTRA
March 14, 2022
TULSIDAS GOPAL NAIK Vs. STATE OF GOA
December 9, 2022
TUSHAR BHANUDAS BHARAMBE Vs. STATE OF MAHARASHTRA
January 12, 2022
TUSHAR HARIHAR Vs. STATE OF MAHARASHTRA
June 28, 2022
TUSHAR SHALIKRAM BHAGAT Vs. RUPLAXMI TUSHAR BHAGAT
April 7, 2022
UCC INFRASTRUCTURE PVT. LTD. Vs. UNION OF INDIA
January 31, 2022
UDAY Vs. DILMOHANSINGH
March 22, 2022
UDAYNATH TIRKEY S/O KISUN TIRKEY Vs. CENTRAL INDUSTRIAL SECURITY FORCE
January 14, 2022
UDAYSING JAGMOHANSING DIKHAT-THAKUR Vs. SHAIKH MUNJER SHAIKH MINAJODDIN
August 24, 2022
UJJWALA WD/D. UDDHAV SONAWANE Vs. RAJU S/O. DNYANOBA BHADARGE
April 22, 2022
UKTRANTI MANDAL, JARUD Vs. SHRIRAM MANOHAR BANDE
May 2, 2022
ULHAS VAIDYA Vs. UNION OF INDIA
September 23, 2022
UMA BHIMRAO NAIK Vs. STATE OF MAHARASHTRA
June 9, 2022
UMA VIJENDRA WAGH Vs. RUKHMINIBAI VIJENDRA WAGH
September 29, 2022
UMADEVI MENON Vs. ANTHONY SUSAI.
November 15, 2022
UMAJI Vs. GULAM MOHMOOD
October 21, 2022
UMAKANT GHARU BHANDARI Vs. JANASEVA URBAN CO-OPERATIVE
July 28, 2022
UMAKANT HAVGIRAO BONDRE Vs. SAKSHI
September 30, 2022
UMAKANT RAMKRUSHNA MAHURE Vs. STATE OF MAHARASHTRA
June 27, 2022
UMESH Vs. STATE OF MAHARASHTRA
December 9, 2022
UMESH GANESHRAO JAMBHORE Vs. VICE-CHAIRMAN/MEMBER- SECRETARY, SCHEDULED
February 3, 2022
UMESH NAIK Vs. BONNY FERNANDES
June 29, 2022
UNILEVER PLC Vs. SALEEM COSMETICS
January 21, 2022
UNION OF INDIA Vs. SUMANBAI DUDHADE
February 2, 2022
UNION OF INDIA Vs. SHAHIT HUSSAIN
April 26, 2022
UNION OF INDIA Vs. C.J. SOLANKI
April 21, 2022
UNION OF INDIA Vs. RAJARAM ESTATE
February 24, 2022
UNION OF INDIA Vs. COL. IVAN SINGH
July 14, 2022
UNION OF INDIA Vs. NATIONAL COMMISSION FOR SCHEDULED CASTES
July 27, 2022
UNION OF INDIA Vs. BOBSONS CORPORATION
July 15, 2022
UNION OF INDIA Vs. AJOY KUMAR SINGH
June 28, 2022
UNION OF INDIA Vs. REENA
November 11, 2022
UNION OF INDIA, Vs. CUSTOMS & CENTRAL EXCISE SETTLEMENT COMMISSION, ADDITIONAL BENCH MUMBAI
July 8, 2022
UNITED INDIA ASSURANCE COMPANY LTD Vs. YASHODABAI W/O RADHAKISHAN LOKHANDE
February 23, 2022
UNITED INDIA INSURANCE CO. LTD Vs. SHASHIKALA @ VISHRANTI GOKULDAS
September 27, 2022
UNITED INDIA INSURANCE CO. LTD Vs. VIJUBAI W/OO RAAA SHELAR
September 22, 2022
UNITED INDIA INSURANCE CO. LTD Vs. NASREEN SIRAJ SHAH
May 6, 2022
UNITED INDIA INSURANCE CO. LTD. Vs. DILON
September 27, 2022
UNITED INDIA INSURANCE CO. LTD. Vs. SANGITA RAMJI BHOYAR
December 19, 2022
UNITED INDIA INSURANCE CO.LTD. Vs. BALASAHEB KISANRAO LOKHANDE
September 23, 2022
UNITED INDIA INSURANCE COMPANY Vs. KIMBERLYN JOANNA STEPHANIE PEREIRA
April 13, 2022
UNITED INDIA INSURANCE COMPANY Vs. GOPIKI RAMDAS GAUDE
March 11, 2022
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MAYA JANGBAHADUR GHARTI MAGAR
March 17, 2022
UNITED INDIA INSURANCE COMPANY LTD Vs. BABURAO S/O DEVRAO BODKE
January 21, 2022
UNITED INDIA INSURANCE COMPANY LTD Vs. HANUBEN BABURAO PADVI
April 4, 2022
UNITED MINE WORKERS UNION Vs. SESA RESOURCES LIMITED
November 2, 2022
UNITED PROJECTS Vs. STATE OF MAHARASHTRA
July 12, 2022
UNITED SPIRITS LIMITED Vs. STATE OF MAHARASHTRA
April 29, 2022
UNITED SPIRITS LTD Vs. STATE OF GOA
April 12, 2022
UNITED SPIRITS LTD. Vs. STATE OF GOA
March 4, 2022
URBAN TOWNSHIP PVT. LTD. Vs. NAGPUR MUNICIPAL CORPORATION
December 9, 2022
USHA KERKAR Vs. RAJARAM V. KALANGUTKAR (DEC) THR. HIS LRS.
March 9, 2022
USMAN Vs. STATE OF MAHARASHTRA
August 26, 2022
USP STUDIOS PVT. LTD Vs. GANPATI ENTERPRISES
August 25, 2022
USSEIN GAZI Vs. RAZIA SHAIKH
November 28, 2022
USV PRIVATE LIMITED Vs. HINDUSTAN UNILEVER LTD
July 13, 2022
UTSAV SHIVKARAN HELAMBKAR Vs. STATE OF MAHARASHTRA
November 10, 2022
UTTAM @ BABA SAPAN SENAPATI Vs. STATE OF MAHARASHTRA
August 5, 2022
UTTAM BAPUSHA BAIKARE Vs. SHRIRAM
February 8, 2022
UTTAM ENERGY LTD. Vs. SHIVRATNA UDYOG LTD.
July 27, 2022
UTTAM PANDURANG VAIDHYA Vs. STATE OF MAHARASHTRA
May 4, 2022
UTTAMRAO RAMBHAJI SHELKE Vs. STATE OF MAHARASHTRA
September 13, 2022
V. M. SALGAOCAR AND BROTHER PVT. LTD Vs. ASSISTANT COMMISSIONER OF CUSTOMS (EXPORT), CUSTOMS HOUSE
September 23, 2022
VAIBHAV BASANT SHUKLA Vs. STATE OF MAHARASHTRA
December 20, 2022
VAIBHAV VINOD GOYAL Vs. STATE OF MAHARASHTRA
March 28, 2022
VAISHALI BABAN DHUMAL Vs. STATE OF MAHARASHTRA
August 22, 2022
VAISHNAVI Vs. GANPATRAO
September 28, 2022
VAKILYA @ VILAS S/O BABURAO SHINDE Vs. STATE OF MAHARASHTRA
February 8, 2022
VALARIE CARVALHO Vs. SANJAY D. HALARNKAR
March 10, 2022
VALUABLE EDUTAINMENT PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
September 16, 2022
VARAD VASUDEV POLJI Vs. TRINIDADE LOUIS CASTELIN
January 3, 2022
VARSHA BHIMRAO KANAKE Vs. STATE OF MAHARASHTRA
February 28, 2022
VARSHA DEEPAK DESALE Vs. STATE OF MAHARASHTRA
March 25, 2022
VASANT Vs. CIRCLE OFFICER
April 8, 2022
VASANT BHAURAO KHODVE Vs. STATE OF MAHARASHTRA
April 4, 2022
VASANT PUNJU CHAVAN Vs. SARALA VASANT CHAVAN
April 13, 2022
VASANT S/O NAGNATH AMILKANTWAR Vs. STATE OF MAHARASHTRA
August 5, 2022
VASANT S/O SHANKARRAO KATKAR Vs. VIDARBHA KONKAN GRAMIN BANK
March 31, 2022
VASANTKUMAR Vs. STATE OF MAHARASHTRA
March 28, 2022
VASHISHATA PROJECTS Vs. INDUBHUSHAN
January 19, 2022
VASUDHA VASANT DABHOLKAR Vs. SUDESH GOVEKAR
June 20, 2022
VATSAYLABAI Vs. YAMUNABAI
March 31, 2022
VEDANTI CHANDRASHEKHAR BHUYAR Vs. SCHEDULED TRIBES CASTE CERTIFICATE SCRUTINY COMMITTEE
January 17, 2022
VEENA BAIGIRI GOSWAMI Vs. PRESCON HOME PVT. LTD.
July 11, 2022
VENCIL ROY MIRANDA Vs. STATE OF MAHARASHTRA
November 15, 2022
VENKATESHWARAN J. TIRUNILLAI Vs. PRADEEP MANSUKHANI
March 9, 2022
VENKATRAO RAMCHANDRARAO PATIL Vs. VITTHAL GUNDAJI DHADGE
October 17, 2022
VENUS MULTISPECIALTY HOSPITAL PVT. LTD. Vs. DEBTS RECOVERY TRIBUNAL, NAGPUR
January 19, 2022
VETKESH SURESH CHALWADI @ MULGUND Vs. DANIEL CAPSY GOMES
June 24, 2022
VIBHAV REAL ESTATE Vs. STATE OF GOA
November 15, 2022
VICTOR @ VICKY JULIAS MANTHERO Vs. STATE OF MAHARASHTRA
June 8, 2022
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. JAGANNATH KESHAV AJMIRE
November 17, 2022
VIDHI HARESH KARIA Vs. STATE OF MAHARASHTRA
February 8, 2022
VIJAY Vs. STATE OF MAHARASHTRA
January 4, 2022
VIJAY Vs. STATE OF MAHARASHTRA
January 6, 2022
VIJAY Vs. UNION OF INDIA
February 2, 2022
VIJAY Vs. STATE OF MAHARASHTRA
July 8, 2022
VIJAY Vs. STATE OF MAHARASHTRA
December 22, 2022
VIJAY ANANDRAO MOGHE Vs. ADDITIONAL COLLECTOR/SUB-DIVISIONAL OFFICER
April 11, 2022
VIJAY BUILDERS Vs. COMPETENT AUTHORITY
August 2, 2022
VIJAY CHOWGULE Vs. STATE OF GOA
January 4, 2022
VIJAY D COSTA Vs. GOVT. OF GOA
December 20, 2022
VIJAY DHANJAI PAWAR Vs. STATE OF MAHARASHTRA
September 19, 2022
VIJAY JAGANNATH KHAIRNAR Vs. STATE OF MAHARASHTRA
June 10, 2022
VIJAY KUMAR NARAYANDAS HARKUT Vs. STATE OF MAHARASHTRA
January 21, 2022
VIJAY LAXMAN BHAWE Vs. P & S NIRMAN PVT. LTD.
December 14, 2022
VIJAY RADHAJI BHANDARE Vs. STATE OF MAHARASHTRA
September 26, 2022
VIJAY RAMDAS BENDE Vs. STATE OF MAHARASHTRA
December 19, 2022
VIJAY S/O JAWAHARLAL DARDA Vs. RAVINDRA GHISULAL GUPTA
June 20, 2022
VIJAY S/O NARAYANDAS RIZWANI Vs. BANK OF INDIA
September 5, 2022
VIJAY SHANKAR TIWARI Vs. STATE OF MAHARASHTRA
March 22, 2022
VIJAY SUBHASH KORE Vs. STATE OF MAHARASHTRA
November 28, 2022
VIJAY SUBODH PATIL Vs. STATE OF MAHARASHTRA
March 10, 2022
VIJAY TARUN MANDAL, A PUBLIC CHARITABLE TRUST Vs. SENIOR INSPECTOR OF POLICE
September 2, 2022
VIJAYA VIJAYRAO KHADKE Vs. STATE OF MAHARASHTRA
June 6, 2022
VIJAYADEVI NAVALKISHORE BHARTIA Vs. STATE OF MAHARASHTRA
September 27, 2022
VIJAYALAXMI ASHOK PANDE Vs. STATE OF MAHARASHTRA
July 5, 2022
VIJAYARANI Vs. PUNJABRAO UTTAMRAO JAWANJAL
January 11, 2022
VIJAYKUMAR HARIHAR GIRI Vs. STATE OF MAHARASHTRA
October 17, 2022
VIJAYSINGH RAMSINGH PATIL Vs. STATE OF MAHARASHTRA
August 19, 2022
VIKARAM BAWAJYA VALVI Vs. STATE OF MAHARASHTRA
April 29, 2022
VIKAS Vs. UNION OF INDIA
November 24, 2022
VIKAS BALWANT ALASE Vs. UNION OF INDIA
July 29, 2022
VIKAS RATNAKAR Vs. STATE OF MAHARASHTRA
September 29, 2022
VIKAS SHANTARAM SHINDE Vs. STATE OF MAHARASHTRA
March 8, 2022
VIKAS VINOD SINGH Vs. MADHAVI VIKAS SINGH
April 29, 2022
VIKAT BHAGAT Vs. POLICE INSPECTOR
November 17, 2022
VIKESH K. HARMALKAR Vs. OFFICER-IN-CHARGE
September 19, 2022
VIKKY ABHAY NIKOSE Vs. NAVHBARAT PRESS
March 15, 2022
VIKRAM Vs. STATE OF MAHARASHTRA
December 13, 2022
VIKRAM DELITE CO-OP HSG. SOC. Vs. UNION OF INDIA
December 9, 2022
VIKRAM DHONDIRAM RASKAR Vs. STATE OF MAHARASHTRA
July 22, 2022
VIKRAM RAJARAM CHOURASIYA Vs. STATE OF MAHARASHTRA
November 14, 2022
VILAS Vs. STATE OF MAHARASHTRA
March 1, 2022
VILAS KISAN PAWAR Vs. STATE OF MAHARASHTRA
July 14, 2022
VILAS S/O BHAGWAT JAGTAP Vs. STATE OF MAHARASHTRA
February 7, 2022
VILAS SHANKARRAO DESHPANDE Vs. GOVERNMENT OF MAHARASHTRA
December 2, 2022
VILLA CALANGUTE RESORT PVT. LTD. Vs. STATE OF GOA
August 29, 2022
VILLAGE PANCHAYAT OF QUELOSSIM Vs. STATE OF GOA
September 22, 2022
VILLAGE PANCHAYAT OF VELSAO Vs. MINISTRY OF RAILWAYS
October 11, 2022
VIMAL BABAN PATIL Vs. GENERAL MANAGER
December 23, 2022
VIMALBAI VISHWANATH PAWAR Vs. STATE OF MAHARASHTRA
May 6, 2022
VINAY UTTAMCHAND PARAKH Vs. STATE OF MAHARASHTRA
October 3, 2022
VINAY VIVEK ARHANA Vs. STATE OF MAHARASHTRA
April 28, 2022
VINAYAK Vs. STATE OF MAHARASHTRA
October 21, 2022
VINAYAK BUILDERS AND DEVELOPERS Vs. STATE OF MAHARASHTRA
January 27, 2022
VINAYAK PADMANABH Vs. VISHNUDAS DATTATRAY
August 17, 2022
VINIT VILAS VAIDYA Vs. MANJIRI VINIT VAIDYA
November 10, 2022
VINOD Vs. STATE OF MAHARASHTRA
August 11, 2022
VINOD Vs. STATE OF MAHARASHTRA
March 17, 2022
VINOD Vs. STATE OF MAHARASHTRA
December 23, 2022
VINOD Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
February 16, 2022
VINOD DESAI Vs. MERVIN FERNANDES
March 22, 2022
VINOD KANTILAL SOLANKI Vs. STATE OF MAHARASHTRA
January 25, 2022
VINOD NARAYAN WARHEKAR Vs. DNYANDEO KISAN SHEGOKAR
May 6, 2022
VINOD PRABHAKARRAO Vs. STATE OF MAHARASHTRA
December 22, 2022
VINOD SAHEBRAO PANDHARE Vs. STATE OF MAHARASHTRA
February 24, 2022
VINODKUMAR S/O SHIRVISHNU TOSHNIWAL Vs. STATE OF MAHARASHTRA
July 13, 2022
VINU Vs. STATE OF MAHARASHTRA
April 5, 2022
VIPIN BANDUJI KAMBLE Vs. STATE OF MAHARASHTRA
October 20, 2022
VIPLAV PRABHUGAONKAR Vs. STATE OF GOA
February 28, 2022
VIRAF M. BHARUCHA Vs. JYOTSNA PRAMOD MEHTA
January 4, 2022
VIRANA Vs. STATE
October 3, 2022
VIRENDRASINGH RAMPRAKASHSINGH KHAIRWAR Vs. STATE OF MAHARASHTRA
April 27, 2022
VISHAL Vs. STATE OF MAHARASHTRA
March 1, 2022
VISHAL Vs. STATE OF MAHARASHTRA
May 2, 2022
VISHAL Vs. STATE OF MAHARASHTRA
November 24, 2022
VISHAL BANSI TAMBE Vs. STATE OF MAHARASHTRA
October 7, 2022
VISHAL BHASKARRAO THAKRE Vs. STATE OF MAHARASHTRA
July 4, 2022
VISHAL KEDIA Vs. SURESHKUMAR S. BAFNA
April 25, 2022
VISHAL TOTALA Vs. STATE OF GOA
April 26, 2022
VISHAL VILASRAO DAWKAR Vs. STATE OF MAHARASHTRA
March 28, 2022
VISHNU KISAN KHEDKAR Vs. STATE OF MAHARASHTRA
October 14, 2022
VISHNU MANOHER PAWAR Vs. STATE OF MAHARASHTRA
November 16, 2022
VISHNU RAJARAM THAKAR Vs. STATE OF MAHARASHTRA
February 9, 2022
VISHNU RAJARAM THAKAR Vs. STATE OF MAHARASHTRA
March 9, 2022
VISHNU RAMBHHAJI HARISHCHANDRE Vs. BAR COUNCIL OF INDIA
May 4, 2022
VISHWAJIT SUD & CO. Vs. L & T STEC JV, MUMBAI
July 26, 2022
VISHWAMBAR S/O VITTHALRAO SUKRE Vs. STATE OF MAHARASHTRA
May 4, 2022
VISHWANATH Vs. BHASKAR
February 28, 2022
VISHWANATH Vs. STATE OF MAHARASHTRA
November 10, 2022
VISHWANATH DIGAMBAR WADJE Vs. STATE OF MAHARASHTRA
March 16, 2022
VITHAL SITARAM GORE Vs. PANKAJ ASHOK KARKHILE
April 12, 2022
VITHAL TUKARAM LONDHE Vs. STATE OF MAHARASHTRA
November 22, 2022
VITHALRAO KRISHNARAO JADHAV Vs. GURUDAS SHAMBHU
April 13, 2022
VITTHAL BASWANT GAIKWAD Vs. STATE OF MAHARASHTRA
February 21, 2022
VITTHAL KASHINATH VEERKAR Vs. VISHWANATH KASHINATH VEERKAR
July 21, 2022
VITTHAL PANDURANG KUMBHAR Vs. KOLHAPUR MUNICIPAL CORPORATION
October 18, 2022
VITTHAL RAJENDRA JOGADE Vs. STATE OF MAHARASHTRA
August 11, 2022
VITTHAL RAMBHAU CHAUDHARI Vs. STATE OF MAHARASHTRA
March 22, 2022
VITTHAL RAMBHAU CHAUDHARI Vs. STATE OF MAHARASHTRA
March 23, 2022
VITTHAL SHANKAR NANAWARE Vs. JITENDRA SHIVAJI AMBEKAR
July 21, 2022
VITTHAL SHRIRAM AGHAV Vs. RAKHAMABAI SHRIRAM AGHAV
June 10, 2022
VIVA HALL MARK E WING COOPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA
October 19, 2022
VIVEK Vs. STATE OF MAHARASHTRA
October 6, 2022
VIVEK G. N. PANVELCAR Vs. STATE OF GOA
January 11, 2022
VIVEK GAWDE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
July 19, 2022
VIVEK MADHUSUDAN SAPKALE Vs. STATE OF MAHARASHTRA
March 25, 2022
VIVEK MANGOLI Vs. VIJAY CHOWGULE
April 28, 2022
VIVEK MEHTA Vs. KARRS DESIGNS & DEVELOPMENTS
February 28, 2022
VIVEKA SUPER SPECIALTY HOSPITAL & RESEARCH CENTRE PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
February 21, 2022
VODAFONE IDEA LIMITED Vs. UNION OF INDIA
July 4, 2022
VODAFONE IDEA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE (5)(2)(2) MUMBAI
January 3, 2022
VOLTAS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-8(3) (1), MUMBAI
April 5, 2022
WADHWA GROUP HOLDLINGS PRIVATE LIMITED Vs. HOMI PHEROZE GHANDY
March 7, 2022
WALTER BAU AG (IL) Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
August 26, 2022
WAMAN Vs. STATE OF MAHARASHTRA
December 19, 2022
WAMAN K. NAYAK Vs. SHIVPUJAN JAISWAL
November 24, 2022
WAMANRAO VISHWANATH KOSE Vs. JAGDISH S/O. VISHWANATH KOSE
March 31, 2022
WARIS SAYED ALI Vs. STATE OF MAHARASHTRA
November 11, 2022
WASUDEO SITARAMJI MAHALLE Vs. GAJANAN LAXMANRAO PECHE
January 14, 2022
WESTERN COALFIELDS LIMITED Vs. TAHSILDAR, KAMPTEE
September 16, 2022
WINE SAMRAT Vs. STATE OF MAHARASHTRA
August 26, 2022
WORLD CREST ADVISORS LLP Vs. CATALYST TRUSTEESHIP LIMITED
June 23, 2022
WORLD SPORT GROUP (INDIA) PRIVATE LTD Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
March 16, 2022
X.Y.Z Vs. AMOL S/O. GANGADHAR SHINDE
July 19, 2022
X.Y.Z Vs. STATE OF MAHARASHTRA
August 2, 2022
XXX Vs. CHIEF SECRETARY, GOVT. OF GOA
July 18, 2022
XXX Vs. STATE OF MAHARASHTRA
May 11, 2022
XXX Vs. STATE OF MAHARASHTRA
May 23, 2022
XYZ Vs. POPAT
June 9, 2022
XYZ Vs. STATE OF MAHARASHTRA
March 30, 2022
YADAV CHANDOBA DAWLEKAR Vs. STATE OF MAHARASHTRA
September 8, 2022
YADAV CONSULTANCY SERVICES PVT. LTD. Vs. J.D. GANDHI CONSTRUCTIONS
January 13, 2022
YAKINALI NASIRALI SHAIKH Vs. STATE OF MAHARASHTRA
January 7, 2022
YAMAN ARORA Vs. STATE OF GOA
April 28, 2022
YASH Vs. STATE OF MAHARASHTRA
October 3, 2022
YASH CONSTRUCTION COMPANY Vs. SECRETARY MINISTRY OF ROAD TRANSPORT AND HIGHWAYS (MORT & H)
December 16, 2022
YASH DEVELOPERS Vs. HARIHAR KRUPA CO-OPERATIVE HOUSING SOCIETY LTD.
October 14, 2022
YASHIKA Vs. YAGNESH
November 11, 2022
YASHODA SHIVAPPA NAGANGOUDAR Vs. INCOME TAX OFFICER, MUMBAI
January 5, 2022
YASHWANT SUKAJI NAIK Vs. KASHINATH JAIDEV NAIK
August 1, 2022
YASMEEN ANJUM Vs. RASHID KHAN
November 14, 2022
YATIN PAREKH Vs. REGIONAL PASSPORT OFFICER
August 1, 2022
YELLAPPA Vs. STATE OF MAHARASHTRA
August 25, 2022
YESHWANT CHANDRAKANT SHETGAONKAR Vs. STATE OF GOA
March 30, 2022
YESHWANTH SHENOY Vs. UNION OF INDIA
July 29, 2022
YOGENDRA S/O. JITUJI RANGARI Vs. COLLECTOR NAGPUR
June 20, 2022
YOGESH DEVIDAS PATIL Vs. UNION OF INDIA
February 26, 2022
YOGESH JOGINDERNATH MEHRA Vs. M/S. OASIS INFRASTRUCTURE PVT. LTD.
March 28, 2022
YOGESH MAHADEV DABHADE Vs. STATE OF MAHARASHTRA
September 14, 2022
YOGESH RUPCHANDJI AGRAWAL Vs. STATE OF MAHARASHTRA
December 22, 2022
YOGINDER SHARMA Vs. DIRECTOR OF REVENUE INTELLIGENCE
December 23, 2022
YOGIRAJ TULASKAR Vs. INDIRA RAMCHANDRA MARATHE
October 6, 2022
YOGITA Vs. MAHARASHTRA ELECTION COMMISSION
March 25, 2022
YOUNES DAHMANE Vs. STATE OF GOA
April 20, 2022
YUDHISTHIR Vs. STATE OF MAHARASHTRA
June 14, 2022
YUNUSKHA MAHEMUDKHA GOLANDAJ Vs. STATE OF MAHARASHTRA
August 20, 2022
YUVRAJ DATAJIRAO PATIL Vs. DISTRICT DEPUTY REGISTRAR CO-OP. SOCIETIES, KOLHAPUR
November 17, 2022
YUVRAJ S/O. LAXMAN SHIRSAT Vs. SHAIKH HABIB SHAIKH AHMED
September 5, 2022
ZALAKSING S/O TIKARAMBHAU BISEN Vs. PRAMODKUMAR S/O PRAHLADRAI AGRAWAL
August 3, 2022
ZISHAN MUKHTAR HUSSAIN SIDDIQUE Vs. STATE OF MAHARASHTRA
November 28, 2022
ZOYA IRAM NEHAL AHAMAD Vs. STATE COMMON ENTRANCE TEST CELL
November 23, 2022
ZUMAKU S/O PAIKU UIKE Vs. STATE OF MAHARASHTRA
January 18, 2022