Case Index

Title
Date
A. ANANDHAN Vs. S. HARI KUMAR
January 11, 2022
A. ANTHONY Vs. STATE
April 7, 2022
A. ANTHONYDOSS Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU
December 1, 2022
A. ARULRAJ Vs. SECRETARY
March 17, 2022
A. ARUNAGIRI Vs. DISTRICT COLLECTOR, VELLORE
June 28, 2022
A. BALASUBRAMANIAYAN Vs. ADDITIONAL CHIEF SECRETARY
January 12, 2022
A. CHANDIRAKALA Vs. DIRECTOR OF COLLEGIATE EDUCATION, CHENNAI
January 6, 2022
A. DEEPALAKSHMI Vs. GOVERNMENT OF TAMIL NADU
March 18, 2022
A. DURAISAMY Vs. STATE
August 25, 2022
A. G. BULLET BACKIYARAJ Vs. DISTRICT COLLECTOR, TRICHY
December 2, 2022
A. GANDHI Vs. SRI BALAJI TRADERS (AKSHAYA SUPER MARKET)
December 15, 2022
A. GANESAN Vs. JAVEED HUSSAIN
March 22, 2022
A. GNANASEKERAN Vs. A. VIJAYASEKARAN
September 16, 2022
A. GOTHAMCHAND ABD OTHERS Vs. SHRIRAM CHITS & INVESTMENTS (P) LIMITED
March 10, 2022
A. INDIRANEELA Vs. INSPECTOR GENERAL OF REGISTRATION, CHENNAI
January 25, 2022
A. J. RAMESH KUMAR Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 19, 2022
A. JOE INFANT XAVEO Vs. STATE
July 13, 2022
A. K. C. MURUGAN Vs. ARUMUGAM
January 6, 2022
A. K. VENKITACHALAM Vs. STATE OF TAMIL NADU
February 14, 2022
A. M. RAJENDRAN Vs. GOVERNMENT OF TAMIL NADU
December 1, 2022
A. M.K.SHAHUL HAMEED Vs. D. SHARINE
February 25, 2022
A. MANIVANNAN Vs. STATE OF TAMIL NADU
November 2, 2022
A. MANNAR MANNAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD.
November 7, 2022
A. MUNIAN Vs. STATE OF TAMIL NADU
November 7, 2022
A. MURUGESA PANDY Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
February 16, 2022
A. N. ABDUL Vs. R. M. MUTHU RATHINAVEL
February 23, 2022
A. NARAYANAN Vs. STATE
March 11, 2022
A. NASIRABANU Vs. S.SUGUNAVATHY
January 3, 2022
A. OCHATHEVAR Vs. STATE
October 11, 2022
A. P. MOUROUGANE Vs. PONDICHERRY UNIVERSITY, (A CENTRAL UNIVERSITY)
December 8, 2022
A. PAPA Vs. COMMISSIONER, TIRUNELVELI CORPORATION, TIRUNELVELI
July 14, 2022
A. PERIYAKARUPPAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
April 19, 2022
A. PRIYANKA Vs. PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH AND FAMILY WELFARE
July 5, 2022
A. R. BALAKRISHNAN Vs. STATE OF TAMIL NADU
July 12, 2022
A. RADHAKRISHNAN Vs. SECRETARY TO GOVERNMENT
February 1, 2022
A. SADHASIVAM Vs. DIRECTOR OF ELEMENTARY EDUCATION, CHENNAI
July 13, 2022
A. SANKAR Vs. V. KUMAR
April 27, 2022
A. SESURAJ Vs. TAHSILDAR, KADAVUR TALUK, KARUR DISTRICT
December 1, 2022
A. SHAAMSUDEEN RAJA Vs. RANEESHA P.V
June 13, 2022
A. SHAMEEM BAGUM Vs. M.SHAHUL HAMEED
April 28, 2022
A. SHANMUGAM Vs. DEPUTY INSPECTOR GENERAL OF POLICE
June 9, 2022
A. SHEIK DAWOOD Vs. SUBRIYUTH BEGUM
January 5, 2022
A. SRIDEVI Vs. SUPERINTENDING ENGINEER, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD. (TANGEDCO)
November 21, 2022
A. SUBRAMANI Vs. BALAMBAL
March 29, 2022
A. SUMITHA Vs. STATE OF TAMIL NADU
October 17, 2022
A. SYED IBRAHIM Vs. STATE
February 21, 2022
A. TAMILSELVI Vs. CHINNAMMAL
January 12, 2022
A. THANAJAYAN Vs. INSPECTOR OF POLICE, CHENNAI
July 13, 2022
A. THANGAIYAN Vs. LENIN
February 10, 2022
A. THILAKAM Vs. JOINT DIRECTOR/APPELLATE AUTHORITY, ELEMENTARY EDUCATION (AIDED SCHOOLS), DIRECTORATE OF ELEMENTARY EDUCATION, CHENNAI
February 8, 2022
A. VADIVEL Vs. AUTHORIZED OFFICER, KARUR VYSYA BANK LTD.
January 4, 2022
A. VADIVEL Vs. CHAIRMAN, BOARD OF GOVERNORS, NATIONAL INSTITUTE OF TECHNOLOGY
April 11, 2022
A. VALARMANI Vs. TAMIL NADU GENERATION & DISTRIBUTION COMPANY LTD.
February 10, 2022
A. VASANTH Vs. PRINCIPAL SECRETARY TO GOVERNMENT, ADI DRAVIDAR AND SCHEDULED TRIBE WELFARE DEPARTMENT, CHENNAI
July 1, 2022
A. VASANTHI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER, TIRUVANNAMALAI DISTRICT
November 10, 2022
A. VELAN Vs. K. RAMASAMY
January 11, 2022
A. VELUCHAMY Vs. DISTRICT COLLECTOR, TENKASI DISTRICT
April 21, 2022
A. VENKATACHALAM Vs. C. JAYAKUMAR
July 14, 2022
A. YOGESH Vs. CHAIRMAN, TAMIL NADU GENERATION & DISTRIBUTION CORPORATION
December 2, 2022
A.ALAGAR KONAR Vs. STATE
August 5, 2022
A.AMEENAL Vs. COMMISSIONER OF SCHOOL EDUCATION
January 6, 2022
A.C.SHANMUGAM Vs. STATE
September 2, 2022
A.CHANDRAN Vs. ACCOUNTANT GENERAL
April 11, 2022
A.D.PADMASINGH ISAAC Vs. SUDALI AACHI PROVISIONS
January 21, 2022
A.ELIZABETH Vs. SAVARI AMMAL (DIED)
February 4, 2022
A.G. PONNMANICKAVEL Vs. MR.S. SEKARAN
March 16, 2022
A.GANESAN Vs. JAVEED HUSSAIN
March 31, 2022
A.GNANAPALAM NADAR Vs. DEPUTY SUPERINTENDENT OF POLICE
May 11, 2022
A.JAWAHAR PALANIAPPAN Vs. P.VARADARAJAN
May 27, 2022
A.JEYAKUMAR Vs. STATE
October 18, 2022
A.K.BALAKRISHNA PILLAI Vs. N.JANAKIRAMAN
April 12, 2022
A.KUMAR Vs. PRECISION ENGINEERING
September 2, 2022
A.LINGAPPAN Vs. G.VENKATASAMY NAIDU COLLEGE
November 4, 2022
A.M.AHAMED & CO. Vs. COMMISSIONER OF CUSTOMS, CUSTOM HOUSE, NEW HARBOUR ESTATE
November 14, 2022
A.MOHAMED JIYAPUTHEEN Vs. STATE OF TAMIL NADU
June 21, 2022
A.MOHAMMED SHARIF Vs. GOVERNMENT OF TAMIL NADU
July 11, 2022
A.N. YESUDOSS Vs. C.RAJARAM
December 13, 2022
A.PEER MOHAMED Vs. DISTRICT COLLECTOR CUM CHIEF EXECUTIVE OFFICER, FISH FARMERS DEVELOPMENT AGENCY, TIRUNELVELI, TIRUNELVELI DISTRICT.
September 8, 2022
A.PERIASAMY Vs. P.RAJENDRAN
June 30, 2022
A.PERUMAL (DIED) Vs. SURESH
October 26, 2022
A.PITCHAIAH Vs. MANAGING DIRECTOR
April 7, 2022
A.R. KANNAN Vs. PRINCIPAL SECRETARY, COMMISSIONER OF REVENUE ADMINISTRATION
April 5, 2022
A.RAJARAJACHOLAN Vs. STATE
July 26, 2022
A.REEGAN Vs. STATE
February 21, 2022
A.S. PRASAD Vs. STATE BANK OF INDIA
September 16, 2022
A.S. SAKTHIVEL Vs. M. PERUMAL
June 16, 2022
A.S.JAHANGIR Vs. OPERATING LEASE AND HIRE PURCHASE COMPANY LIMITED
July 14, 2022
A.S.PARVEEN Vs. S.RAMESH
May 6, 2022
A.SANKAR Vs. DISTRICT COLLECTOR
June 14, 2022
A.SARANYA Vs. STATE
June 10, 2022
A.SENGAN Vs. MANAGING DIRECTOR
February 21, 2022
A.SHANTHAMMA Vs. STATE
December 15, 2022
A.SIVASUBRAMANIAM Vs. E.BHUVANESHWARI
April 27, 2022
A.SUBRAMANI Vs. STATE
September 23, 2022
A.T. KISHORE KUMAR Vs. RAHIMA
March 21, 2022
A.THIRUPATHI Vs. INSPECTOR OF POLICE
April 18, 2022
A.V.VAHITHA BEGUM Vs. REGISTRAR
September 26, 2022
A.VALIAMMAL Vs. C. MADHURAM
February 14, 2022
A.VATHIYAR RAJENDRAN Vs. STATE
June 17, 2022
A.VETHARAJ Vs. REGISTRAR DEBTS RECOVERY TRIBUNAL
November 25, 2022
A.VIJA Vs. STATE
November 10, 2022
A.VIJAYAKUMA Vs. DISTRICT COLLECTOR
July 18, 2022
A/M KUMBESWARAR KOIL, KURINJIPADI Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT, NO. 119, UTHAMAR GANDHI SALAI, NUNGAMBAKKAM, CHENNAI - 600 034.
October 20, 2022
AAHILA BI Vs. SUB-REGISTRAR OFFICE OF THE SUB REGISTRAR
December 2, 2022
AANDROOSE Vs. C.L.THEODAR
August 12, 2022
ABBU SIKKANTHAR Vs. STATE
July 4, 2022
ABDUL AZIZ Vs. STATE
November 3, 2022
ABDUL HALEEM Vs. DEPUTY DIRECTOR
June 24, 2022
ABDUL RAHIM Vs. GNANASEKARAN
January 4, 2022
ABDUL RAHMAN Vs. STATE
October 19, 2022
ABDUL RASHID SAHIB Vs. RAMACHANDRAN
May 27, 2022
ABDULHASAN Vs. STATE
December 22, 2022
ABEY THOMAS Vs. SPECIAL DEPUTY COMMISSIONER OF LABOUR
July 28, 2022
ABHIBUS SERVICES INDIA PVT. LIMITED, HYDERABAD Vs. PALLAVAN TRANSPORT CONSULTANCIES SERVICES LTD.
February 4, 2022
ABIBRAHUMAN Vs. SECRETARY TO GOVERNMENT
January 19, 2022
ABINAYA Vs. B.YOGESH KUMAR
December 16, 2022
ABINESH Vs. STATE
November 8, 2022
ACHU Vs. STATE
November 21, 2022
ACS MARINE SERVICES PVT. , LTD. Vs. POOMPUHAR SHIPPING CORPORATION
November 9, 2022
ADAM SAIT AND ABDULLAH SAIT MATERNITY Vs. V.CHELLADURAI
December 22, 2022
ADDITIONAL CHIEF SECRETARY, COMMISSIONER OF REVENUE ADMINISTRATION Vs. A. VALLI
December 9, 2022
ADHOC BOARD OF ADMINISTRATORS Vs. MUHALLI MUTHAVALLI
February 23, 2022
ADJUDICATING AUTHORITY Vs. ANUTTAM ACADEMIC INSTITUTIONS
February 4, 2022
AHMED A. R. BUHARI Vs. UNION OF INDIA
January 19, 2022
AIR CORPORATION EMPLOYEES UNION (REGN NO. 3905) Vs. UNION OF INDIA
March 11, 2022
AISHWARYA Vs. S. VIGNESH RAJA
December 8, 2022
AJEET KUMAR SAXENA Vs. S. JAYASHREE
January 25, 2022
AJITH KUMAR Vs. STATE
April 29, 2022
AJITH KUMAR Vs. STATE
June 15, 2022
AKKINIRAJAN Vs. MAHESWARI
October 11, 2022
ALAGU Vs. BHAGAVATHYAMMAL
February 4, 2022
ALAGURAMAN Vs. AUTHORIZED OFFICER, THE UNION BANK OF INDIA
October 26, 2022
ALAGUTHANGAMANI Vs. SARAVANAN
April 29, 2022
ALGAE LABS PVT. LTD Vs. STATE TAX OFFICER
April 4, 2022
ALKA KUMAR Vs. DHOOT FABRICS
June 15, 2022
ALL INDIA ADI SAIVA SIVACHARYARGAL SEVA SANGAM Vs. STATE OF TAMIL NADU
August 22, 2022
ALL INDIA ANNA DRAVIDA MUNETRA KAZHAGAM Vs. TAMIL NADU STATE ELECTION COMMISSION
January 3, 2022
ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM Vs. J. DEEPAK
January 5, 2022
ALL INDIA PRIVATE SCHOOL LEGAL PROTECTION SOCIETY Vs. STATE OF TAMIL NADU
October 28, 2022
ALLA YASWANTH KUMAR REDDY Vs. STATE
August 5, 2022
ALLAPITCHAI Vs. STATE
July 14, 2022
ALLIMUTHU Vs. DEPUTY SUPERINTENDENT OF POLICE
January 25, 2022
ALTHAP HAMED, PROPRIETOR Vs. AUTHORISED OFFICER, CANARA BANK, CHENNAI
January 28, 2022
ALWA Vs. STATE
June 29, 2022
AMARJOTHI SPINNING MILLS LIMITED Vs. STATE OF TAMIL NADU
February 25, 2022
AMBIRSH SINGH AHLUWALLA Vs. ASSISTANT DIRECTOR, DIRECTORATE ENFORCEMENT, CHENNAI.
August 24, 2022
AMICA FINANCIAL TECHNOLOGIES PRIVATE LIMITED Vs. HIP BAR PVT.LTD
January 24, 2022
AMITH MINSHA S. Vs. TAMIL NADU DR. AMBEDKAR LAW UNIVERSITY
November 24, 2022
AMJATHKHAN SHARMILA SIRAJ Vs. INCOME TAX OFFICER, INCOME TAX DEPARTMENT
January 4, 2022
AMPA HOUSING DEVELOPMENT PRIVATE LIMITED Vs. CORPORATION OF CHENNAI
July 20, 2022
AMPSAN FINANCIAL SERVICES PVT. LTD. Vs. DEPUTY DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
January 3, 2022
AMUTHA Vs. RADHAKRISHNAN
July 15, 2022
AMUTHA Vs. STATE OF TAMIL NADU
September 13, 2022
AMUTHA Vs. ADDITIONAL PRINCIPAL SECRETARY
April 11, 2022
ANAND Vs. DEPUTY SUPERINTENDENT OF POLICE
September 12, 2022
ANAND Vs. STATE
March 29, 2022
ANANDAM GUNDLURU Vs. INSPECTOR OF POLICE
September 1, 2022
ANANDAN Vs. UNION OF INDIA
February 10, 2022
ANANDHAKUMAR Vs. STATE
December 16, 2022
ANANDHAN Vs. STATE
November 14, 2022
ANANDRAJ Vs. STATE
March 2, 2022
ANANTHAN Vs. STATE
November 9, 2022
ANANTHAN Vs. STATE
November 7, 2022
ANANTHARAJ Vs. STATE
February 9, 2022
ANBALAGAN Vs. STATE REP.BY INSPECTOR OF POLICE
September 21, 2022
ANBARASAN Vs. STATE
August 18, 2022
ANBARASI Vs. STATE
December 21, 2022
ANBARASI Vs. STATE
July 22, 2022
ANBARASU Vs. STATE
November 10, 2022
ANBARASU Vs. STATE
October 11, 2022
ANBAZHAGAN Vs. NETHAJI
January 24, 2022
ANBHAZHGAN Vs. THANGAMANI
February 7, 2022
ANBURASU Vs. STATE
August 30, 2022
ANDAL DORAIRAJ Vs. RITHWIK INFOR PARK PVT. LTD
September 2, 2022
ANGALA ESWARI MOTHER OF THE DETENUE Vs. STATE OF TAMIL NADU
January 27, 2022
ANIL JAIN Vs. PRINCIPAL DIRECTOR GENERAL OF INCOME TAX (INV)
December 23, 2022
ANIL KUMAR OJHA Vs. UNION OF INDIA
July 27, 2022
ANISH BABU Vs. STATE
August 16, 2022
ANITHA R RADHAKRISHNAN Vs. DIRECTORATE OF ENFORCEMENT
June 29, 2022
ANJALAI Vs. DIRECTOR, RURAL DEVELOPMENT & PANCHAYAT RAJ DEPARTMENT
July 5, 2022
ANJALI Vs. STATE
December 22, 2022
ANJUGA SELVI ALAGIRI Vs. DEPUTY DIRECTOR OF INCOME TAX (INV), CHENNAI
July 5, 2022
ANKIT ISPAT PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 8, 2022
ANNA NAGAR CLUB Vs. EXECUTIVE ENGINEER AND ADMINSTRATIVE OFFICER
January 19, 2022
ANNADURAI Vs. GANESAN
February 2, 2022
ANNADURAI Vs. STATE
October 20, 2022
ANNAI VELANKANNI COLLEGE Vs. STATE OF TAMIL NADU
July 26, 2022
ANNAKODI Vs. A.NATARAJAN
February 9, 2022
ANNAMALAI Vs. TAMIL NADU GENERATION & DISTRIBUTION CORPORATION LIMITED
January 19, 2022
ANNAMALAI Vs. STATE
July 14, 2022
ANNATHAI AMMAL Vs. JOTHI MARIYAMMAL
June 7, 2022
ANNAVI Vs. STATE
February 22, 2022
ANNUNCIA JANISH A. Vs. STATE OF TAMIL NADU
November 2, 2022
ANTHONY PAL Vs. STATE
September 6, 2022
ANTHONY SELVAM Vs. STATE
September 20, 2022
ANTOINETTE BEAUMONT Vs. RITHA VINCENT
January 10, 2022
ANTONY ALOY FERNANDO Vs. DHANARAJ ROBERT RODRIGUES
March 7, 2022
ANTONY EDUCATIONAL AND SOCIAL SOCIETY Vs. CENTRAL BOARD OF DIRECT TAX
July 14, 2022
ANTONY MICHAEL PRINCE Vs. SUB-INSPECTOR OF POLICE, CENTRAL CRIME BRANCH.
July 27, 2022
ANU SHARMA Vs. SUJEETHKUMAR SHARMA
December 20, 2022
APEX LABORATORIES PVT. LTD. Vs. AXIS LIFE SCIENCES, HYDERABAD
January 3, 2022
APPASAMY Vs. STATE
August 26, 2022
AQJ APPARELS PVT. LTD Vs. MMUNNA GARMENTS
November 28, 2022
ARAPPOR IYAKKAM Vs. DIRECTOR DIRECTORATE OF VIGILANCE & ANTI CORRUPTION NO.293, MKN ROAD ALANDUR, CHENNAI 600 016
November 30, 2022
ARAVIND Vs. STATE
July 22, 2022
ARAVINTH Vs. STATE
August 1, 2022
ARJUNAN Vs. ARUNACHALAM
March 2, 2022
ARJUNAN ELAYARAJA Vs. SECRETARY
June 21, 2022
ARJUNRAM, RAJENDRAN Vs. STATE
June 6, 2022
AROCKIYA DOSS Vs. P. MURUGANANTHAM
July 5, 2022
AROMA FOOD PRODUCTS Vs. STATE
August 3, 2022
ARPUTHA SELVAN Vs. K.JESUDOSS
March 7, 2022
ARUL Vs. STATE
August 30, 2022
ARUL DANIEL Vs. SUGANYA
November 17, 2022
ARULANANDHAM Vs. STATE
June 13, 2022
ARULMIDHU VADAKKUVASAL CHELLIAMMAN BHADRAKALI TEMPLE TRUST THIRUNAINARKURICHY Vs. ASSISTANT COMMISSIONER H.R. & C.E.
June 7, 2022
ARULMIGHU DHANDAYUTHAPANI THIRUKOIL PALANI Vs. CHELLAPPAN (DIED)
October 12, 2022
ARULMIGHU DHENUPUREESWARASWAMI Vs. K. JAYALAKSHMI
January 19, 2022
ARULMIGHU KASI VISHWANATHAR TEMPLE Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE
January 12, 2022
ARULMIGHU PALAPATTARAI Vs. PAPPAYEE
March 25, 2022
ARULMIGHU SAMUNDESWARI AMMAN ALAYAM, AMBUR Vs. ABDUL HAG SAHIB
July 14, 2022
ARULMIGU KAPALEESWARAR TEMPLE Vs. CHENNAPURI ANNADANA SAMAJAM
November 18, 2022
ARULMIGU MARUNDEESWARAR THIRUKOIL Vs. COMMISSIONER OF LAND REFORMS
July 15, 2022
ARULMIGU PATHALA PONNIAMMAN TEMPLE Vs. VITTA BAI
December 16, 2022
ARULMIGU SWAMI NELLAIYAPPAR Vs. M.SAMSUDEEN ROWTHER
June 17, 2022
ARUMUGAM Vs. S. SARAVANAKUMAR
June 9, 2022
ARUMUGAM Vs. STATE
January 20, 2022
ARUMUGAM Vs. N.R. THIRUMALAIAPPAN
January 27, 2022
ARUMUGHAM Vs. N.KAVITHA
August 3, 2022
ARUN Vs. STATE
December 15, 2022
ARUN Vs. STATE
August 16, 2022
ARUN Vs. STATE
April 25, 2022
ARUN EXCELLO REALTY PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CHENNAI
July 13, 2022
ARUN MISHRA Vs. CENTRAL PROVIDENT FUND COMMISSIONER
July 15, 2022
ARUNACHALA IMPEX PRIVATE LIMITED Vs. MANAGING DIRECTOR
June 1, 2022
ARUNKUMAR Vs. STATE OF TAMIL NADU
October 28, 2022
ARUNKUMAR N.R. Vs. STATE OF TAMIL NADU
September 29, 2022
ARUNMON Vs. STATE
November 23, 2022
ARUSAMI Vs. STATE
June 21, 2022
ARVIND BAGRECHA Vs. K. MEKALA
September 1, 2022
ARVIND GUPTA Vs. PUNJAB NATIONAL BANK
November 10, 2022
AS MURUGAN Vs. STATE
June 28, 2022
ASAN BASHA Vs. STATE
June 29, 2022
ASCEND TELECOM INFRASTRUCTURE PRIVATE LIMITED Vs. SUPERINTENDENT OF POLICE, VILLUPURAM
July 19, 2022
ASHOK Vs. STATE
September 13, 2022
ASHOK Vs. STATE
October 12, 2022
ASHOK GIRI Vs. D.S.RA.P.PRATAP SINGH
December 21, 2022
ASHOK KUMAR Vs. STATE
November 7, 2022
ASHOK KUMAR Vs. STATE
June 24, 2022
ASHOK KUMAR Vs. STATE REP. BY INSPECTOR OF POLICE
March 16, 2022
ASHOK KUMAR Vs. STATE
February 23, 2022
ASHOK KUMAR KOTHARI Vs. RAJIV B.SAMPT
December 22, 2022
ASHOK PHARMACEUTICALS Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT
July 5, 2022
ASHOKAN Vs. STATE
December 15, 2022
ASHOKRAJ Vs. STATE
April 7, 2022
ASHRAF Vs. STATE
February 14, 2022
ASHWIN CHAND MAHESH Vs. STATE
February 21, 2022
ASHWIN KURAPATI ROW Vs. COLLECTOR
June 6, 2022
ASIAN PAINTS LIMITED Vs. ASSISTANT COMMISSIONER (ST)
April 18, 2022
ASOKAN Vs. INSPECTOR OF POLICE
October 19, 2022
ASSISTANT COMMISSIONER OF CUSTOMS Vs. ANNAM STEELS PRIVATE LIMITED
June 27, 2022
ASSISTANT COMMISSIONER OF CUSTOMS Vs. S.GANESAN
July 14, 2022
ASSISTANT PF COMMISSIONER Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
November 7, 2022
ASSISTANT PROVIDENT FUND COMMISSIONER, COIMBATORE Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND
July 15, 2022
ASSISTANT SETTLEMENT OFFICER Vs. MAYAJAL ENTERTAINMENT (P) LIMITED
September 1, 2022
ASSOCIATED CEMENT COMPANIES LIMITED, Vs. STATE OF TAMIL NADU
January 21, 2022
ASTALIFE C/O. ELITE PHARMA Vs. UNION OF INDIA
July 27, 2022
ASWINI Vs. STATE OF TAMIL NADU
November 8, 2022
ATHAN ALI BEK Vs. STATE
December 12, 2022
ATTACK VIJAY Vs. STATE
July 14, 2022
AYISHA BEGUM Vs. M.SULAIMAN ALI
September 29, 2022
AYYANAR Vs. STATE
June 30, 2022
AYYASAMI Vs. PERIYASAMI
February 15, 2022
AZHAGAN Vs. STATE BY THE INSPECTOR OF POLICE
July 27, 2022
AZHAGU RAJA Vs. STATE REPRESENTED BY ITS
September 16, 2022
B. B. C. SPRING FIELD FLAT, OWNERS ASSOCIATION Vs. INDERCHAND D. KOCHAR
December 15, 2022
B. GOVINDARA Vs. STATE OF TAMIL NADU
January 6, 2022
B. KAMALAKANNAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES, CHENNAI
July 19, 2022
B. KANCHANA Vs. COMMISSIONER
January 27, 2022
B. KANCHANADEVI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT
January 7, 2022
B. KANNAN Vs. DEPUTY REGISTRAR OF COMPANIES
December 12, 2022
B. KASTHURI Vs. STATE OF TAMIL NADU
September 27, 2022
B. MUTHAHAR PASHA Vs. SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT, CHENNAI
July 20, 2022
B. NAGARAJ Vs. STATE OF TAMIL NADU
June 9, 2022
B. PALANISWAMY Vs. PRESIDING OFFICER
January 24, 2022
B. PARIMALA Vs. DIRECTOR GENERAL OF POLICE, MYLAPORE
November 28, 2022
B. RAJAN BARANBASS Vs. GOVERNMENT OF TAMIL NADU
January 28, 2022
B. RAJESH KANNA Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD.
July 6, 2022
B. SEKAR Vs. MANAGING DIRECTOR
January 25, 2022
B. SUBATRA Vs. DIRECTOR PRIMARY EDUCATIONAL DEPARTMENT CHENNAI
July 14, 2022
B. SUBRAMANI Vs. KRISHNAMOORTHY
February 7, 2022
B. SUBRAMANIAN Vs. SECRETARY TO GOVERNMENT, CHENNAI
July 6, 2022
B. THANGARAJ Vs. SECRETARY, PUBLIC WORKS DEPARTMENT, WATER RESOURCE DEPARTMENT, GOVERNMENT OF TAMILNADU, CHENNAI
July 19, 2022
B. VASUDEVAN Vs. STATE
February 9, 2022
B. VEERAPPAN Vs. UNION OF INDIA
July 13, 2022
B.AMSA Vs. TAMILNADU STATE TRANSPORT CORPORATION
November 4, 2022
B.AMUDHA Vs. K.RAJENDRAN (DIED)
March 28, 2022
B.C.MOHANKUMAR Vs. SUPERINTENDENT OF CENTRAL GOODS & SERVICE TAX
June 16, 2022
B.DHARMARAJ Vs. STATE
August 8, 2022
B.GAUTHAM Vs. S.R.SATHYA
April 29, 2022
B.GOKILA Vs. MURUGESAN.R
June 27, 2022
B.GOKILA Vs. R.MURUGESAN
December 12, 2022
B.K. DRUVIKUMAR Vs. DISTRICT REVENUE OFFICER, COLLECTOR OFFICE
October 17, 2022
B.KARTHIK Vs. STATE BY THE INSPECTOR OF POLICE
July 8, 2022
B.MAHADEVAN Vs. K.VELMURUGAN
July 21, 2022
B.MANJULA Vs. DISTRICT ELEMENTARY EDUCATION OFFICER
August 18, 2022
B.MAXIMUS Vs. STATE OF TAMIL NADU
April 12, 2022
B.NARASIMHAN Vs. STATE
August 17, 2022
B.PARAMESHWARI Vs. M.KARTHIKEYAN
September 23, 2022
B.RAJA Vs. STATE OF TAMIL NADU
June 20, 2022
B.RAJENDRAN Vs. AGRICULTURAL PRODUCTION COMMISSIONER AND SECRETARY TO GOVERNMENT SECRETARIAT
July 13, 2022
B.S. BALASUBRAMANIAN Vs. B. RAMESH
January 11, 2022
B.SHANMUGAM Vs. KARTHIK DASARI
September 1, 2022
B.SHANMUGAM Vs. STATE
April 26, 2022
B.SHANTHA Vs. STATE
November 8, 2022
B.THIRUVETTAISAMI Vs. INSPECTOR OF POLICE, PEW
March 2, 2022
B.V. RAMESH Vs. RESERVE BANK OF INDIA
December 12, 2022
B.VANNIYARANI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
September 2, 2022
B.VIJAY Vs. SECRETARY TO GOVERNMENT
September 28, 2022
BABLU Vs. STATE
June 30, 2022
BABLU Vs. STATE
August 29, 2022
BABU Vs. RAMEESABEEVI
August 18, 2022
BABY Vs. A. KANTHAPPAN JOINT SUB REGISTRAR NO.I
January 24, 2022
BACKIA LAKSHMI Vs. SUNMUGASUNDARAM
January 25, 2022
BACKIAMMAL Vs. C.VASANTHA
June 7, 2022
BAG POLY INTERNATIONAL PRIVATE LIMITED Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION
May 6, 2022
BAGYALAKSHMI Vs. N. SARASWATHIAMMAL
February 2, 2022
BAHUJAN SAMAJ PARTY Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY (ELECTION) DEPARTMENT, GOVERNMENT OF TAMIL NADU SECRETARIAT, FORT. ST. GEORGE, CHENNAI
January 27, 2022
BAJAJ ALLIANZ GENERAL INS. CO. Vs. K.USHA RANI
April 13, 2022
BAJAJ ALLIANZ GENERAL INS. CO. LTD Vs. DANAPAL
January 11, 2022
BAKKIYALAKSHMI Vs. RAMSUNDAR
December 6, 2022
BALA SAKEB SHINDE Vs. STATE OF TAMIL NADU
July 19, 2022
BALACHANDAR Vs. STATE
October 28, 2022
BALAJI Vs. ADMINISTRATIVE EXECUTIVE MAGISTRATE-CUM-DEPUTY
July 1, 2022
BALAJI Vs. STATE
June 23, 2022
BALAJI Vs. STATE
June 14, 2022
BALAJI Vs. STATE
August 5, 2022
BALAKRISHNAN.T Vs. UNION OF INDIA THROUGH JUNIOR INTELLIGENCE OFFICER
May 15, 2022
BALAMURUGAN Vs. REGIONAL DIRECTOR
July 29, 2022
BALAMURUGAN Vs. SUB DIVISIONAL EXECUTIVE MAGISTRATE
January 25, 2022
BALAMURUGAN Vs. STATE
February 15, 2022
BALAN Vs. STATE
February 28, 2022
BALARAMAN Vs. VASUDEVAN
January 4, 2022
BALASUBRAMANIAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
January 27, 2022
BALASUBRAMANIAN Vs. VIJAYALAKSHMI
April 8, 2022
BALASUBRAMANIAN Vs. STATE
October 27, 2022
BALASUBRAMANIYAM Vs. PANEER SELVAM
February 7, 2022
BALU Vs. STATE
January 24, 2022
BALU Vs. STATE
April 7, 2022
BANU NAIDU Vs. STATE
February 9, 2022
BAPUJI MURUGESAN Vs. MYTHILI RAJAGOPALAN
June 21, 2022
BAR COUNCIL OF TAMILNADU Vs. V.K.SETHUKUMAR
August 22, 2022
BARINI Vs. STATE
October 6, 2022
BARMESWAR RAI Vs. COMMANDANT, CENTRAL INDUSTRIAL SECURITY FORCE (CISF)
July 6, 2022
BASHA Vs. STATE
September 27, 2022
BASHEER AHMED Vs. STATE
March 15, 2022
BAVA BAHRUDEEN Vs. UNION OF INDIA
July 15, 2022
BAYSHORE RECORDS Vs. JAYA BALAJEE REAL MEDIA PRIVATE LIMITED
September 13, 2022
BEACH MINERAL SANDS CO. , PVT. , LTD. Vs. CENTRAL INFORMATION COMMISSION
July 19, 2022
BEENA VINOD Vs. SUNDARAM FINANCE LIMITED
June 10, 2022
BELL TOWER ENTERPRISES LLP Vs. STATE OF TAMIL NADU
September 12, 2022
BENNY Vs. MANO MESSAQUE
February 15, 2022
BENZE VACCATION CLUB Vs. MR. DYNSHAW FAREED ITALIA
December 22, 2022
BETHEL NAGAR RESIDENTS WELFARE ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU
April 27, 2022
BHARAT HEAVY ELECTRICALS LTD. Vs. SUDHIR CRANES PVT. LTD.
January 4, 2022
BHARAT SANCHAR NIGAM LIMITED Vs. TELECOMMUNICATIONS CONSULTANTS INDIA LTD.
January 4, 2022
BHARATHI Vs. STATE
February 15, 2022
BHARATHI Vs. STATE
May 11, 2022
BHARATHI (A) JAYABHARATHI Vs. PERUMAL
April 18, 2022
BHARATHI RAJA Vs. STATE
July 8, 2022
BHARATHVARUN Vs. ASSISTANT PRIMARY EDUCATIONAL OFFICER
July 5, 2022
BHAVANI MUNICIPALITY Vs. V.S.R. ARTHANARISAMY
July 21, 2022
BHERARAM Vs. STATE
June 28, 2022
BHUVANA Vs. STATE
July 25, 2022
BIOCON LIMITED Vs. BASARASS BIOCON INDIA PRIVATE LIMITED
April 18, 2022
BOLLIENI DEVELOPERS LTD Vs. K.SAILENDRA KUMAR
December 9, 2022
BOSCO RAJ Vs. STATE OF TAMIL NADU
July 26, 2022
BRANCH MANAGER Vs. ABDUL SAMAD
March 14, 2022
BRANCH MANAGER SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. K.C.ARULMANI
July 7, 2022
BRANCH MANAGER, IFFCO TOKIO GENERAL INSURANCE Vs. JEYASEKAR
December 23, 2022
BRANCH MANAGER, M/S.IFFCO TOKIO GENERAL INSURANCE CO. LIMITED Vs. PADMINI
June 13, 2022
BRANCH MANAGER, M/S.UNITED INDIA INSURANCE CO. LIMITED Vs. M.MANIMUTHU
September 21, 2022
BRANCH MANAGER, NATIONAL INSURANCE CO. LIMITED Vs. JOTHI
October 14, 2022
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. A.RABBIKABANU
April 18, 2022
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. KALIYAMMAL
September 27, 2022
BRANCH MANAGER, RELIANCE GENERAL INS. CO. LTD. Vs. ANGALAESWARI
January 7, 2022
BRANCH MANAGER, RELIANCE GENERAL INSURANCE CO. LTD. Vs. M.APOORAVARAJ
November 14, 2022
BRANCH MANAGER, RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. CHANDRA
January 27, 2022
BRANCH MANAGER, RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. THOMAS JOHN
April 19, 2022
BRANCH MANAGER, SIDCO INDUSTRIAL ESTATE, CHENNAI Vs. SAKTHI ENTERPRISES,
January 21, 2022
BRANCH MANAGER, THE NATIONAL INSURANCE COMPANY LIMITED Vs. PANDIMUTHU
April 27, 2022
BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LIMITED Vs. KRISHNAVENI
April 29, 2022
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. PALANIAMMAL
April 13, 2022
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. SARATHAMANI
August 1, 2022
BRANCH MANAGER,ROYAL SUNDARAM GENERAL INSURANCE COMPANY Vs. KRISHNAMURTHY
February 22, 2022
BRANDMIDAS HOSPITALITY & AVIATION SERVICES (P) LIMITED Vs. AIRPORTS AUTHORITY OF INDIA
June 30, 2022
BRINDHA Vs. K.T.MUTHUKUMAR
December 13, 2022
BUJJIYAMMAL Vs. STATE OF TAMIL NADU
July 14, 2022
C. ANUSHYA Vs. STATE OF TAMIL NADU
September 8, 2022
C. ARUNACHALAM Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD. , CHENNAI
January 5, 2022
C. AVARANJIYAMMAL Vs. S. SELVARAJ
January 3, 2022
C. B. PANCHAKSHARA MUDALIAR Vs. VALLIAMMAL
July 15, 2022
C. BALASUBRAMANIAM Vs. NEYVELI LIGNITE CORPORATION
July 15, 2022
C. BALASUBRAMANIYAN Vs. DISTRICT COLLECTOR, SIVAGANGAI
July 1, 2022
C. CHAKKARAVARTHI Vs. STATE
October 12, 2022
C. DINESH Vs. STATE OF TAMIL NADU
January 5, 2022
C. GEORGE PRABHAKAR Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD, CHENNAI
January 21, 2022
C. GURUSAMI Vs. NAGAJOTHI
November 10, 2022
C. HARATHI Vs. GOVERNMENT OF TAMIL NADU
July 7, 2022
C. JAGADEESAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE, CHENNAI
July 15, 2022
C. JOSEPH VIJAY Vs. ASSISTANT COMMISSIONER
July 15, 2022
C. LAKSHMI PRIYA Vs. CHIEF EDUCATIONAL OFFICER, CUDDALORE
October 18, 2022
C. LOKDEEP Vs. K. VEDANAYAGAM
August 5, 2022
C. MOTHICHAND Vs. STATE OF TAMIL NADU
March 2, 2022
C. MUNIAMMAL Vs. DISTRICT COLLECTOR
November 15, 2022
C. PARANDHAMAN Vs. DIRECTOR GENERAL, CRPF, CGO COMPLEX, LODHI ROAD, NEW DELHI
October 28, 2022
C. PRAKASH PROPRIETOR Vs. ZEE ENTERTAINMENT ENTERPRISES LIMITED, MUMBAI
September 6, 2022
C. PREETHI Vs. STATE OF TAMIL NADU
October 28, 2022
C. R. N. BALAKRISHNAN Vs. C. R. N. PALANISAMY
November 9, 2022
C. RAGHURAMAN Vs. STATE
January 27, 2022
C. RAVICHANDRAN Vs. SUBBULAKSHMI
February 14, 2022
C. SELVAM Vs. STATE
September 6, 2022
C. SELVAMANI Vs. STATE OF TAMIL NADU
September 8, 2022
C. SENTHIL KUMAR Vs. DIRECTOR GENERAL OF POLICE, TAMILNADU
December 1, 2022
C. SHAMILAKUMARI Vs. P. CHANDRASEKAR
May 19, 2022
C. SHRIJITH Vs. DEPUTY COMMISSIONER OF CUSTOMS PROSECUTION UNIT
July 13, 2022
C. SRIKUMAR Vs. UNION OF INDIA
July 13, 2022
C.BALU Vs. N.SARAVANAN
September 16, 2022
C.ELUMALAI Vs. STATE
October 10, 2022
C.H.NAGAPOOSHANARAO Vs. STATE
June 20, 2022
C.INDERNATH Vs. STATE OF TAMIL NADU
June 24, 2022
C.JAYANTHI Vs. M.SARAVANAN
August 17, 2022
C.JOSEPH VIJAY Vs. STATE OF TAMIL NADU
January 25, 2022
C.KANAGARAJ Vs. LICENSING AUTHORITY, PUTHUR MAIN ROAD
April 12, 2022
C.KAYALVIZHI Vs. R.SUGUMAR
February 23, 2022
C.MANIKANDAN Vs. STATE
December 9, 2022
C.MUTHAIYA Vs. DEPUTY SUPERINTENDENT OF POLICE PERAIYUR
February 23, 2022
C.MUTHU Vs. MANAGING DIRECTOR
June 1, 2022
C.NAGARAJAN Vs. J.J.TRADERS
January 3, 2022
C.NARMADA Vs. STATE
November 9, 2022
C.RADHAKRISHNAN Vs. STATE
September 23, 2022
C.RAJASEKARAN Vs. S.PADMAVATHI
January 31, 2022
C.RAMALINGAM Vs. CENTRAL BANK OF INDIA
November 7, 2022
C.SELVAN Vs. P.C.RAMASAMY
April 5, 2022
C.SHALINI Vs. STATE OF TAMIL NADU
September 27, 2022
C.SIGAMANI Vs. UNION OF INDIA
November 28, 2022
C.SIVAKUMAR Vs. A.SRIVIDHYA
July 5, 2022
C.SOMAN Vs. SECRETARY, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT
July 4, 2022
C.SUBBARAYAN Vs. DIRECTOR OF RURAL DEVELOPMENT
June 9, 2022
C.SUMATHI Vs. COMPETENT AUTHORITY, DISTRICT REVENUE OFFICER
April 25, 2022
C.SUNDARAM Vs. STATE
May 27, 2022
C.VEMBU Vs. STATE
May 11, 2022
C.WILBERT Vs. MANAGEMENT OF INDIAN INSTITUTE OF TECHNOLOGY
July 18, 2022
CANNOU PARIMALA RANI Vs. ILAMATHY
March 30, 2022
CARENOW MEDICAL PVT.LTD. Vs. STATE
July 25, 2022
CEHANNI VAZH KADAMPUR INDU NADAR Vs. T.N.S.LAKSHMI
March 31, 2022
CHAIRMAN, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD Vs. R. THENDRAL
June 27, 2022
CHAIRMAN-CUM-MANAGING DIRECTOR Vs. K.RAJENDRA KUMAR
July 1, 2022
CHANDRA Vs. BRANCH MANAGER, REPCO BANK
July 7, 2022
CHANDRA Vs. STATE
December 20, 2022
CHANDRA DAVID Vs. STATE
March 14, 2022
CHANDRAMOHAN Vs. STATE
March 14, 2022
CHANDRASEGARAM VIJAYASUNDARAM Vs. O/O. PRINCIPAL COMMISSIONER
June 8, 2022
CHANDRASEKAR Vs. C.PUSSHPARAJ
February 3, 2022
CHANDRASEKAR Vs. S.RAJENDRAN
October 19, 2022
CHARU K. BAGADIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI
June 27, 2022
CHELLAPPA IYER Vs. STATE OF TAMIL NADU
June 27, 2022
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. TECTON ENGINEERING AND CONSTRUCTIONS LLC
November 10, 2022
CHIEF ENGINEER/METROPOLITAN TRANSPORT PROJECT Vs. PROGRESSIVE-ALIENS (JV)
March 8, 2022
CHIEF EXECUTIVE OFFICER OFFICE OF CANTONMENT BOARD WELLINGTON CANTT Vs. GHARPURE ENGINEERING AND CONSTRUCTIONS PRIVATE LIMITED
September 12, 2022
CHIEF MANAGER Vs. A. SUBRAMANIAN
November 18, 2022
CHILAMBUSELVI Vs. G. P. R. POWER SOLUTION (P) LTD.
July 7, 2022
CHINNA ANANDHAN (DIED) Vs. ANANDAN
January 19, 2022
CHINNADURAI Vs. STATE
November 11, 2022
CHINNADURAI Vs. STATE
October 17, 2022
CHINNASAMI Vs. DHANASEKARAN
April 18, 2022
CHINNASAMY Vs. STATE
November 7, 2022
CHINNU Vs. STATE, REP. BY THE INSPECTOR OF POLICE
November 1, 2022
CHINNUSAMY Vs. S.THANGAMMAL
March 3, 2022
CHIRISTHURAJ Vs. STATE
July 25, 2022
CHITHAMBARAM Vs. STATE
February 22, 2022
CHITHRA LAKSHMANAN Vs. STATE OF TAMIL NADU
October 26, 2022
CHITRA Vs. STATE
February 28, 2022
CHOCKALINGAM Vs. MERCY AMMAL
January 24, 2022
CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED Vs. NATRAJ CONSTRUCTION CO
February 22, 2022
CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED Vs. HARKHABHAI AMARSHIBHAI VAGHADIYA
February 16, 2022
CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LTD. Vs. NAVRANG ROADLINES PRIVATE LIMITED
December 1, 2022
CHOLAMANDALAM MS GENERAL INS. CO. Vs. S.SUJATHA
April 26, 2022
CHOLAMANDALAM MS GENERAL INS. CO. Vs. T.GANESAN
April 20, 2022
CHOLAMANDALAM MS GENERAL INSURANCE CO Vs. KUMUDHAVALLI
November 16, 2022
CHOLAMANDALAM MS GENERAL INSURANCE CO. LIMITED Vs. DIRECTOR GENERAL OF POLICE
April 18, 2022
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY Vs. DIRECTOR GENERAL OF POLICE
January 24, 2022
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. SANGEETHA
July 28, 2022
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. SECRETARY TO GOVERNMENT
December 2, 2022
CIPLA LIMITED Vs. SUN PHARMACEUTICAL INDUSTRIES LIMITED
June 7, 2022
CITU NLC LABOUR AND STAFF UNION Vs. GOVERNMENT OF INDIA
April 18, 2022
CLAIMS MANAGER, CHOLAMANDALAM MS GENERAL INSURANCE CO Vs. SUGHI
November 18, 2022
COMMISSIONER Vs. S.MANI
February 16, 2022
COMMISSIONER METTUR MUNICIPALITY METTUR DAM Vs. METTUR SPINNING MILLS LIMITED
June 7, 2022
COMMISSIONER OF INCOME TAX Vs. ROCA BATHROOM PRODUCTS PRIVATE LIMITED
June 9, 2022
COMMISSIONER, GREATER CHENNAI CITY MUNICIPAL CORPORATION Vs. J. K. BALAJI
July 18, 2022
COMMISSIONER, HINDU RELIGIOUS & CHARITABLE Vs. U. JAGADEESAN
July 14, 2022
CONCRETE PRODUCTS & CONSTRUCTION COMPANY Vs. SOUTHERN RAILWAYS
November 29, 2022
CONSTANCE RANI Vs. KRISHNARAJ @ NATARAJAN (DIED)
January 5, 2022
COSMOPOLITAN CLUB Vs. GOVERNMENT OF TAMIL NADU
August 11, 2022
CREDENCE LOGISTICS LTD. Vs. MINTECH INC.
November 11, 2022
CREST HOSPITALITY (COMPANY) (PALM JUMEIRA) Vs. FOOD SAFETY OFFICER, CHENNAI
July 15, 2022
CSCO LLC A LIMITED LIABILITY COMPANY Vs. LAKSHMI SARASWATHI SPINTEX LIMITED
January 28, 2022
D. ANBALAGAN Vs. STATE OF TAMIL NADU
July 13, 2022
D. BALASUBRAMANIAN Vs. COMMISSIONER
March 4, 2022
D. BALASUBRAMANIAN Vs. COMMISSIONER, SALEM
July 18, 2022
D. CHANDRA Vs. TAHSILDAR
June 9, 2022
D. CHIRANJEEVULUR Vs. COMMISSIONER OF POLICE, CHENNAI
February 21, 2022
D. DURA SUGUMAR Vs. GOVERNMENT OF TAMIL NADU
July 19, 2022
D. EGAMBARAM Vs. PRESIDING OFFICER, LABOUR COURT
October 31, 2022
D. GNANAMMAL Vs. STATE OF TAMIL NADU
April 6, 2022
D. JAMES PETER Vs. NITIN V. PATEL
July 20, 2022
D. JOTHI Vs. VENGEESWARAR ALAGAR PERUMAL & NAGATHAMMAN KOIL DEVASTHANAM
July 7, 2022
D. KESAVAMOORTHY Vs. STATE
April 1, 2022
D. LAKSHMANAN Vs. SETTLEMENT OFFICER SURVEY HOUSE, CHENNAI
July 6, 2022
D. MANICKAM Vs. GOVERNMENT OF TAMIL NADU
December 2, 2022
D. NANDAKUMAR Vs. STATE OF TAMIL NADU
November 29, 2022
D. PARTHEEPAN Vs. STATE
November 3, 2022
D. RAJENDRAN Vs. PRESIDING OFFICER
October 11, 2022
D. RAVI KRISHNAN Vs. STATE OF TAMIL NADU
December 1, 2022
D. S. RAJESWAR Vs. PRINCIPAL SECRETARY AND COMMISSIONER OF LAND ADMINISTRATION, CHEPAUK
September 9, 2022
D. SABARINATH Vs. M. SOUNDARARAJAN
January 27, 2022
D. SANTHAMANI Vs. S. VIJAYANANDAN
February 14, 2022
D. SASIKALA Vs. A. LOGESH
December 21, 2022
D. SEKAR Vs. DISTRICT COLLECTOR, SALEM
July 4, 2022
D. SOUNDAR RAJ Vs. PRINCIPAL SECRETARY TO GOVERNMENT, CHENNAI
July 12, 2022
D. THIRUVENGADAM Vs. THIRUVANNAMALAI KUNDRAKUDI ATHEENAM,
February 23, 2022
D. VELMURUGAN Vs. CHAIRMAN, CHENNAI
July 15, 2022
D. VENKATESH Vs. STATE OF TAMIL NADU
July 20, 2022
D.ANANDAKUMAR Vs. D.SELVAKUMAR
March 16, 2022
D.ANBAZHAGAN Vs. TAMIL NADU ELECTRICITY AND DISTRIBUTION CORPORATION
November 9, 2022
D.KALAIYARASAN Vs. STATE
August 2, 2022
D.LOKESWARI Vs. STATE OF TAMIL NADU
July 26, 2022
D.MUKESH Vs. STATE
October 11, 2022
D.PONNIYEN SELVAN Vs. INSPECTOR OF POLICE
April 1, 2022
D.S. RADHIKA Vs. STATE
March 14, 2022
D.SACHIDHANANDAM Vs. REGISTRAR/INSPECTOR GENERAL OF REGISTRATION
April 6, 2022
D.SARATH KUMAR Vs. STATE
June 28, 2022
D.SELVAMANI Vs. STATE
July 22, 2022
D.SENTHAMARAI Vs. TAMIL NADU STATE ELECTION COMMISSION
February 4, 2022
D.SHANMUGAM Vs. STATE
October 6, 2022
D.SURESH Vs. COMMISSIONER, HINDU RELIGIOUS & ENDOWMENTS DEPARTMENT
December 13, 2022
D.T.RAJKAPOOR SAH Vs. KAMAKSHI BAI
November 30, 2022
D.V.VANITHA Vs. S.L.VEZHAVENDHAN
February 23, 2022
D.VAMSEEDHAR REDDY Vs. INSPECTOR OF POLICE
April 25, 2022
DADHA PHARMA (P) LTD. Vs. INCOME TAX OFFICER, COMPANY CIRCLE 1(4), CHENNAI
January 27, 2022
DAIMLER FINANCIAL SERVICES INDIA PRIVATE LIMITED Vs. JENSON MATHEW
April 13, 2022
DAKSHIN BHARAT GATEWAY TERMINAL PRIVATE LIMITED Vs. V.O. CHIDAMBARANAR PORT TRUST
February 22, 2022
DAMAYANTHI Vs. INSPECTOR GENERAL OF REGISTRATION
February 9, 2022
DAMODHARAN Vs. STATE OF TAMIL NADU
September 16, 2022
DANUSH ARUL Vs. STATE
June 28, 2022
DARVIN BOSCO @ TERVIN BOSCO Vs. STATE
May 6, 2022
DASARATHAN Vs. P. S. GNANADOSS
January 3, 2022
DAYANITHI Vs. TAMIL NADU STATE TRANSPORT CORPORATION(VILLUPURAM) LIMITED
June 30, 2022
DEEPA Vs. SECRETARY TO GOVERNMENT
February 23, 2022
DEEPAK Vs. STATE
November 3, 2022
DEEPAKUMAR Vs. STATE
April 21, 2022
DEEPAN Vs. STATE
September 12, 2022
DEEPIKA Vs. STATE
September 26, 2022
DEIVAKANI Vs. STATE
November 9, 2022
DEIVASIGAMANY Vs. RAJESWARI
January 11, 2022
DEPUTY COMMISSIONER OF INCOME TAX Vs. SAINT GOBAIN INDIA PRIVATE LIMITED
March 31, 2022
DEPUTY COMMISSIONER OF POLICE Vs. M. SELLAMUTHU
June 8, 2022
DEPUTY GENERAL MANAGER (B&O) Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
October 19, 2022
DEPUTY GENERAL MANAGER (MM) BHARATH SANCHAR NIGAM LIMITED Vs. MIDAS COMMUNICATION TECHNOLOGIES (P) LIMITED
December 14, 2022
DEPUTY SUPERINTENDENT OF POLICE Vs. DEPUTY DIRECTOR UNIQUE IDENTIFICATION AUTHORITY OF INDIA (UIDAI)
April 21, 2022
DEVA Vs. STATE
November 7, 2022
DEVA JAYA THANGA THAMBI Vs. DEPUTY REGISTRAR OF COMPANIES, TAMIL NADU
January 4, 2022
DEVANESAN Vs. STATE
January 5, 2022
DEVARAJ Vs. STATE REP. BY SUB-INSPECTOR OF POLICE
April 12, 2022
DEVARAJ Vs. STATE
September 15, 2022
DEVATHAL Vs. PERIASAMY
February 8, 2022
DEVIPRIYA VASSOUDEVANE Vs. STATE
September 8, 2022
DEVISIONAL MANAGER, RELIANCE GENERAL INS. CO. LTD. Vs. INBAVALLI
July 15, 2022
DHAKSHNAMOORTHY Vs. STATE
October 10, 2022
DHAMAYANTHI RAJKUMAR Vs. STATE REP., BY INSPECTOR OF POLICE
July 5, 2022
DHANALAKSHMI Vs. RAJ KUMAR
December 8, 2022
DHANANCHEZHIYAN Vs. STATE
July 6, 2022
DHANAPANI Vs. STATE
August 17, 2022
DHANASEKARAN Vs. INSPECTOR OF POLICE
December 6, 2022
DHANRAJ N. KOCHAR Vs. N.R. VATCHALA
August 16, 2022
DHANUSH Vs. STATE
January 3, 2022
DHANUSH Vs. STATE
June 15, 2022
DHARANI SUGAR MILLS, UNIT-II Vs. FARMER PROGRESSIVE SANGAM
October 19, 2022
DHARMA Vs. STATE
December 28, 2022
DHARMA PHARMACY PVT. LTD. Vs. STATE OF TAMIL NADU
August 12, 2022
DHARMARAJ Vs. STATE
October 10, 2022
DHARMENDARAKUMAR Vs. STATE
October 28, 2022
DHARMENDRA Vs. STATE
August 22, 2022
DHIVAKAR Vs. STATE
November 29, 2022
DHIVAKAR Vs. STATE
October 10, 2022
DHIVYA Vs. STATE OF TAMIL NADU
September 21, 2022
DIG BIJAY SWAIN Vs. STATE
August 16, 2022
DILIP KUMA Vs. STATE
October 20, 2022
DILLI BABU Vs. ARUMUGAM
January 28, 2022
DIMOTHI Vs. STATE
September 22, 2022
DINESH Vs. STATE
June 28, 2022
DINESH Vs. STATE
May 18, 2022
DINESH KUMAR Vs. STATE
November 7, 2022
DINU K.VIJAYAN Vs. STATE
August 30, 2022
DIRECTOR Vs. T.VIJI
April 25, 2022
DIRECTOR OF MEDICAL & RURAL HEALTH SERVICES Vs. SUDHA HOSPITALS
August 5, 2022
DIRECTOR OF MEDICAL AND RURAL HEALTH, CHENNAI Vs. RAMA PRASAD MULTISPECIALITY HOSPITAL
September 7, 2022
DIRECTOR, HINDUSTAN INSTITUTE OF ENGINEERING & TECHNOLOGY Vs. PRESIDING OFFICER, III ADDITIONAL LABOUR COURT, CHENNAI
January 27, 2022
DISHNET WIRELESS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX (OSD)
June 17, 2022
DISTRICT COLLECTOR Vs. DISTRICT COLLECTOR
July 8, 2022
DISTRICT COLLECTOR Vs. R.VETRI
August 4, 2022
DISTRICT COLLECTOR COLLECTORATE, KANCHEEPURAM Vs. S.GUHAN
June 13, 2022
DIVAKARAN MOORKATH Vs. D. MANUEL
January 20, 2022
DIVISIONAL MANAGER Vs. SOUTH MUMBAI DISTRICT CONSUMER
December 20, 2022
DIVISIONAL MANAGER Vs. P.JAGAJOTHI
June 28, 2022
DIVISIONAL MANAGER Vs. A.C.JAGADEESANN
March 4, 2022
DIVISIONAL MANAGER THE ORIENTAL INSURANCE COMPANY LIMITED Vs. VELAYUTHAM
June 8, 2022
DIVISIONAL MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. CHINNA MURUGAN
January 6, 2022
DIVISIONAL MANAGER, M/S. UNITED INDIA INSURANCE CO. LIMITED Vs. MANIMEGALAI
June 22, 2022
DIVISIONAL MANAGER, MS.NATIONAL INSURANCE CO. LIMITED Vs. A.KUMARAN
July 15, 2022
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LIMITED GOA Vs. P.VIJAYA
August 22, 2022
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LIMITED Vs. M.SANJAI PRABHAKARAN
August 24, 2022
DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. KEERTHIRAJA
January 11, 2022
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. SAKUNTHALA
September 19, 2022
DIVYA Vs. ARUN
December 6, 2022
DIVYA DARSHINI Vs. SAKTHIVELAVAN
December 8, 2022
DNYANRAJ DILIP KSHIRSAGAR Vs. NISSAN RENAULT FINANCIAL SERVICES INDIA PVT. LTD.
March 15, 2022
DODSAL ENTERPRISES PRIVATE LIMITED Vs. SAMPATH KUMAR
October 12, 2022
DR. ESTHER, MBBS Vs. STATE OF TAMIL NADU
March 15, 2022
DR. K.A. SHAMUGASUNDARAM Vs. DEPUTY REGISTRAR (ADMN)
August 24, 2022
DR.ELIZABETH RAJAN Vs. INSPECTOR GENERAL OF REGISTRATION
February 2, 2022
DR.G.SELVARAJAN Vs. DR.M.S.SANTHOSH
July 4, 2022
DR.LAKSHMI Vs. STATE
July 29, 2022
DR.M.SUDHEER Vs. M.KAMARAJ
October 20, 2022
DR.MGR EDUCATIONAL & RESEARCH INSTITUTE Vs. UNION OF INDIA
August 18, 2022
DR.P.VIJAYAN Vs. UNION OF INDIA
April 1, 2022
DR.PRAFULLA Vs. SAJEEBAI BALAKRISHNAN
April 29, 2022
DR.R.RADHAKRISHNAN Vs. ASSISTANT COMMISSIONER OF POLICE
August 18, 2022
DR.RAJIV VERGHESE Vs. ROSY CHAKKRAMMAKKIL FRANCIS
December 1, 2022
DR.S.SELVAKUMARI Vs. GOVERNMENT OF TAMIL NADU
June 6, 2022
DURAI Vs. INSPECTOR OF POLICE
February 18, 2022
DURAIRAJ Vs. STATE
January 21, 2022
DURAISAMY Vs. STATE
February 1, 2022
DURAISAMY Vs. DISTRICT COLLECTOR, SALEM
February 11, 2022
DURAISAMY Vs. STATE
January 3, 2022
DURAISAMY AND COMPANY MADURAI Vs. R. PIYARILAL AND COMPANY, PVT. LTD,
June 17, 2022
DURGAI LAKSHMI KALYANA Vs. IDOLS OF ARULMIGU SIDDHI
December 14, 2022
DURKAIRAJ Vs. SUB DIVISIONAL MAGISTRATE CUM
April 22, 2022
DVARA SOLUTIONS PRIVATE LIMITED Vs. CHAIRPERSON, MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL, CHENNAI/ INDUSTRIES COMMISSIONER AND DIRECTOR OF INDUSTRIES AND COMMERCE
October 12, 2022
E. DHAMODHARAN Vs. C. NARAYANAN
December 23, 2022
E. ELANCHEZHIYAN Vs. DIRECTOR GENERAL OF POLICE
July 8, 2022
E. KATHAVARAYAN Vs. SUPERINTENDENT OF POLICE
August 29, 2022
E. MANIKANDAN Vs. DISTRICT COLLECTOR
January 12, 2022
E. PALANI Vs. PRINCIPAL SECRETARY
January 19, 2022
E. RANGACHARI Vs. STATE OF TAMIL NADU
October 31, 2022
E. SAKTHI Vs. SECRETARY, GOVERNMENT OF TAMIL NADU, INDUSTRIES SIPCOT (LAND ACQUISITION) DEPARTMENT
July 14, 2022
E. SAROJA Vs. R. NAGARAJAN
December 23, 2022
E. VEERAMANI Vs. PRESIDING OFFICER, LABOUR COURT, COIMBATORE
February 8, 2022
E.ANANDAN Vs. K.KARUNANITHI
November 15, 2022
E.ARUL JOTHI SANKAR AYENA GOUNDER Vs. PRADEEPA KRISHNA INDUSTRIES (P) LTD.
March 8, 2022
E.AYYAPPAN Vs. STATE OF TAMIL NADU
March 14, 2022
E.DHAVAMANI Vs. G.SANKARABUSHANAM
September 28, 2022
E.GNANASEKAR Vs. COMMISSIONER AND SPECIAL OFFICER
January 7, 2022
E.LAKSHMANAN Vs. STATE
July 18, 2022
E.MANI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (COIMBATORE DIV-I) LIMITED
January 27, 2022
E.NAVEENKUMAR Vs. STATE
August 16, 2022
E.RAJESHWARI Vs. T.VASANTHAKUMAR
November 3, 2022
E.S.SIKKANDAR Vs. A.SYED MOHIDEEN
February 24, 2022
E.SESHAN Vs. UNION OF INDIA
June 29, 2022
E.VIJAYALAKSHMI Vs. INSPECTOR OF POLICE
August 23, 2022
EAST COAST CONSTRUCTION & INDUSTRIES LTD Vs. TAMIL NADU ELECTRICITY BOARD, CHENNAI
January 3, 2022
EDAC ENGINEERING LIMITED Vs. SUNRISE INDUSTRIES (INDIA) LIMITED
March 9, 2022
EDAPPADI K. PALANISWAMY Vs. REVENUE DIVISIONAL OFFICER
July 20, 2022
EDAPPADI K.PALANISAMY Vs. VA.PUGAZHENDI
March 31, 2022
EDITHI THOMPSON Vs. STATE OF TAMIL NADU
November 28, 2022
EDUCATION PROMOTION SOCIETY FOR INDIA Vs. UNION OF INDIA
September 9, 2022
EDWARD AMALA JULIAN Vs. STATE
May 11, 2022
ELANTHAN Vs. STATE
June 27, 2022
ELMECH EQUIPMENT COMPANY Vs. COMMISSIONER
November 29, 2022
EMPIRE TRADERS Vs. COMMISSIONER OF CUSTOMS, CUSTOM HOUSE, TUTICORIN
February 1, 2022
EMPLOYEES STATE INSURANCE CORPORATION Vs. TAMIL NADU JAIBHARATH MILLS LIMITED
January 6, 2022
ER. J. MURUGESUN, B. E. Vs. SECRETARY TO GOVERNMENT
December 2, 2022
ESAKKITHAI Vs. EISON NOWER
May 6, 2022
ESWAR Vs. STATE
November 23, 2022
EXCEL COLLEGE OF PHARMACY Vs. TAMIL NADU DR. MGR MEDICAL UNIVERSITY
February 1, 2022
EXCEL, A PARTNERSHIP FIRM Vs. REGISTRAR, DEBT RECOVERY APPELLATE TRIBUNAL, CHENNAI
July 28, 2022
EZHILARASI Vs. DISTRICT COLLECTOR, THOOTHUKUDI DISTRICT, THOOTHUKUDI
December 2, 2022
F.MOHAMED SALAM Vs. MOHAMMED SYED UMMA
March 7, 2022
FASHION GATE INTERNATIONAL BY ITS PARTNER DHARMALINGAM Vs. K. CHIDAMBARAM
September 8, 2022
FATHIMA BEEVI Vs. HAJA KAMALUDEEN
February 15, 2022
FATIMA FARIDUNNISA Vs. M.O.H. IQBAL
March 1, 2022
FELICIOUS FRESH FRUITS PRIVATE LIMITED Vs. MANAGING DIRECTOR, STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD.
April 26, 2022
FENNER (INDIA) LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 8, 2022
FIRST POST Vs. R. VIJAYAMBAL
January 12, 2022
FIVE STAR FILMS PVT. LTD. Vs. THENANDAL FILMS
June 8, 2022
FR.P.GEORGE PONNAIAH Vs. INSPECTOR OF POLICE
January 7, 2022
FR.SAVARIAPPAN Vs. INSPECTOR OF POLICE
November 25, 2022
FREEELECTIVE NETWORK PRIVATE LIMITED Vs. MATRIMONY. COM. LIMITED
July 14, 2022
FRIENDS BROTHERS ENTERPRISES PVT. LTD., Vs. STATE
June 10, 2022
FUTURE GENERAL INDIA INSURANCE COMPANY LIMITED Vs. BABY
April 25, 2022
FUTURE GENERALI INDIA INSURANCE CO. LTD Vs. MANIVANNAN
June 15, 2022
FUTURE MANAGEMENT & CONSULTANCY PVT LTD. Vs. LANCOR HOLDINGS LIMITED
November 11, 2022
G. ANBUKILI Vs. CHIEF MANAGER, INDIAN OVERSEAS BANK, CHENNAI
January 28, 2022
G. ARUN PRASANNA Vs. ELANGO
January 25, 2022
G. BABU Vs. DISTRICT COLLECTOR
January 4, 2022
G. BHAVANI Vs. GOVERNMENT OF TAMIL NADU
July 19, 2022
G. CHAKRAPANI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME DEPARTMENT
January 10, 2022
G. DEEPA Vs. GENERAL MANAGER, ICICI BANK LTD
November 16, 2022
G. ELANGO Vs. STATE
June 28, 2022
G. GEETHA Vs. STATE OF TAMIL NADU
February 14, 2022
G. GOWRI Vs. N. RUPLA
February 9, 2022
G. INDURANI Vs. CHIEF EDUCATIONAL OFFICER, THOOTHUKUDI
September 2, 2022
G. JAYALAKSHMI Vs. SECRETARY TO GOVERNMENT
January 3, 2022
G. KALAISELVAN Vs. REGISTRAR OF COMPANY, CHENNAI
November 9, 2022
G. KARUNAMURTHY Vs. STATE OF TAMIL NADU
August 25, 2022
G. KEERTHANA Vs. P. ARUNKUMAR
December 8, 2022
G. MANIKANDAN Vs. STATE
October 13, 2022
G. MANORANJITHAM Vs. GOVERNMENT OF TAMIL NADU
July 13, 2022
G. PARAMESWARI Vs. SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT
January 3, 2022
G. RAGAVENDRAN Vs. U. INDRA
May 6, 2022
G. RAGHUPATHI Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF INDIA, NEW DELHI
February 18, 2022
G. RAJA Vs. COMMISSIONER OF POLICE
November 10, 2022
G. RAJA Vs. SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD
September 5, 2022
G. RAJENDRAN Vs. SUB INSPECTOR OF POLICE
November 11, 2022
G. RAMAN Vs. DISTRICT COLLECTOR, KALLAKURICHI
January 27, 2022
G. RAMESH Vs. G. RAVICHANDRAN
January 5, 2022
G. RAMESH Vs. INSPECTOR GENERAL OF REGISTRATION
February 3, 2022
G. REVATHI Vs. P. K. GANESHWAR
October 27, 2022
G. S. THIRUGNANASAMBANTHAN Vs. STATE OF TAMIL NADU
July 20, 2022
G. SARANYA Vs. GANESH MOORTHY
December 6, 2022
G. SARAVANAN Vs. R. K. GANAPATHY CHETTIAR
June 27, 2022
G. SELVARAJ Vs. STATE OF TAMIL NADU
October 12, 2022
G. SELVARAJAN Vs. M.S SANTHOSH
April 18, 2022
G. SELVI Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
April 20, 2022
G. SENDRAYAN Vs. SECRETARY TO GOVERNMENT
July 1, 2022
G. SENTHIL KUMAR Vs. G. MURALI
January 4, 2022
G. SIVARAJABOOPATHI Vs. STATE
January 21, 2022
G. SUJITHA Vs. S.MOHAN KUMAR
December 9, 2022
G. THANGAVEL Vs. GOVERNMENT OF TAMIL NADU
December 1, 2022
G. THANICKACHALAM Vs. R. JAYASANKAR
January 3, 2022
G. THENMOZHI SUGUNA Vs. D.KUMARESAN
July 5, 2022
G. THULASI MONI Vs. REGIONAL PASSPORT OFFICER
October 18, 2022
G. V. MUTHUKUMAR Vs. AKILANDESWARI
January 25, 2022
G. VENKATESH Vs. CHAIRMAN AND MANAGING DIRECTOR
January 5, 2022
G.ANTHONY Vs. UNITED INDIA INSURANCE COMPANY LIMITED
April 7, 2022
G.AROCKIYA DOSS Vs. S.SYED IBRAHIM
March 31, 2022
G.BANUMITHRA Vs. T.SANTHAKUMAR
December 22, 2022
G.BOOPALAN Vs. STATE
June 30, 2022
G.CHINNATHAMBI Vs. DEPUTY REGISTRAR OF COOP. SOCIETIES
October 19, 2022
G.DEIVANAI Vs. DISTRICT COLLECTOR
September 29, 2022
G.ELANGO Vs. INSPECTOR OF POLICE
June 24, 2022
G.GEETHA Vs. GOVERNMENT OF TAMIL NADU
June 6, 2022
G.GOWTHAM Vs. STATE
August 29, 2022
G.K.INTERNATIONAL Vs. PRINCIPAL COMMISSIONER OF CUSTOMS PREVENTIVE COMMISSIONERATE
June 16, 2022
G.KARTHICK Vs. STATE OF TAMIL NADU
May 18, 2022
G.MAHAMOODUL HASAN Vs. DISTRICT COLLECTOR, CUDDALORE, CUDDALORE DISTRICT.
July 13, 2022
G.MATHANASEELAN Vs. S.MUTHUSAMY
November 4, 2022
G.NAGAIYAN Vs. K. PALANIVEL
March 29, 2022
G.P.BHASKAR Vs. SUMATHI
December 9, 2022
G.PRABHAKAR Vs. G.VENKATRAMAN
November 2, 2022
G.PRABHAKARAN Vs. STATE
June 23, 2022
G.PRABHU Vs. STATE
October 11, 2022
G.PUSHPAM Vs. GOVERNMENT OF TAMIL NADU
April 7, 2022
G.R. RAMYA Vs. STATE
March 9, 2022
G.R.THIYAGASUNDARA MUDALIAR Vs. M.VANATHI
March 15, 2022
G.RAGHAVAN Vs. LAND COMMISSIONER CHEPAUK
July 20, 2022
G.RAJAVIGNESH Vs. STATE
June 27, 2022
G.RAMACHANDRAN Vs. REVENUE DIVISIONAL OFFICER
May 6, 2022
G.RAMYA GANDHI Vs. STATE
April 28, 2022
G.RAVI Vs. G.SAROJA
February 15, 2022
G.SENDRAYAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
May 14, 2022
G.THIRUMOORTHI Vs. STATE
June 1, 2022
G.THIRUMURUGAN Vs. UNION OF INDIA
March 4, 2022
G.THIRUMURUGAN Vs. STATE
January 12, 2022
G.THIRUMURUGAN Vs. UNION OF INDIA
March 28, 2022
G.VIKNESH Vs. STATE
December 15, 2022
GA DIGITAL WEB WORD PVT. LTD. Vs. BHARAT HEAVY ELECTRICALS LTD.
July 7, 2022
GAMATHY SATHISH Vs. STATE
December 15, 2022
GAMESA WIND TURBINES PRIVATE LIMITED Vs. GOVERNMENT OF TAMILNADU
September 19, 2022
GANAPATHY Vs. STATE
April 19, 2022
GANDHI Vs. STATE
October 14, 2022
GANDHI Vs. STATE
January 19, 2022
GANDHI Vs. STATE
February 9, 2022
GANDHIMATHI Vs. BALASUNDHARAM
January 11, 2022
GANESAN Vs. SHO, DISTRICT CRIME BRANCH
July 1, 2022
GANESAN Vs. V. MURUGAN
January 7, 2022
GANESAN Vs. STATE
April 28, 2022
GANESAN Vs. INSPECTOR OF POLICE
October 20, 2022
GANESAN Vs. SUGANTHA KUNDALAM
October 12, 2022
GANESH BABU Vs. STATE OF TAMIL NADU
July 19, 2022
GANGAMMA Vs. R.BRINDADEVI
March 9, 2022
GANGES INTERNATIONAL PRIVATE LTD. Vs. ASSISTANT COMMISSIONER OF GST & CENTRAL EXCISE
February 22, 2022
GANPAT Vs. STATE
October 20, 2022
GEETHA Vs. SUNDARAMOHAN
August 29, 2022
GEETHA Vs. STATE
November 14, 2022
GENERAL MANAGER Vs. AYYAKANNU (DIED)
May 13, 2022
GENERAL MANAGER Vs. APPELLATE AUTHORITY
April 26, 2022
GENERAL MANAGER THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SHAKILA
June 9, 2022
GENERAL MANAGER, SOUTHERN RAILWAY, CHENNAI Vs. URC CONSTRUCTION (P) LTD.
November 15, 2022
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION Vs. SPECIAL DEPUTY COMMISSIONER OF LABOUR, D. M. S. COMPOUND, CHENNAI
January 24, 2022
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION NAGERCOIL LIMITED Vs. RAJENDRAKUMAR
August 23, 2022
GENERAL SECRETARY, MADRAS REFINERIES WORKERS UNION Vs. MADRAS REFINERIES LIMITED INDCO SERVE SOCIETY LIMITED
December 15, 2022
GEORGE DIAZ Vs. STATE
January 11, 2022
GHARPURE ENGG Vs. ASSISTANT COMMISSIONER (ST)
July 19, 2022
GIRI PRASAD Vs. STATE
November 10, 2022
GLENCO DISTILLERIES PVT. LTD. Vs. UNION OF INDIA
December 28, 2022
GLOVIS INDIA PVT. LTD Vs. EXPRESS GLOBAL LOGISTICS PVT. LTD
April 18, 2022
GNANALOUSSANY VALMY Vs. REGISTRAR OF MARRIAGES DISTRICT REGISTRAR
January 24, 2022
GNANAMBAL Vs. M.V.NAGARAJAN
October 31, 2022
GODADDY.COM Vs. PURAVANKARA PROJECTS LIMITED
June 7, 2022
GOMATHY AMMAL Vs. SENTHILVEL
February 1, 2022
GOPAL Vs. STATE
June 22, 2022
GOPALAKRISHNAN Vs. K. VADIVEL
February 28, 2022
GOVERNING COUNCIL OF AMERICAN COLLEGE Vs. STATE OF TAMIL NADU
February 4, 2022
GOVERNMENT OF TAMIL NADU Vs. A.PERUMAL
September 30, 2022
GOVINDAKUDY APPAKUTTY IYER TRUST Vs. THIRU AROORAN SUGAR FACTORY
March 7, 2022
GOVINDAMMAL Vs. VARADHARAJAN
March 25, 2022
GOVINDAN SELVARAJ Vs. PNEUSMASTA VENKATA SATHYA SURYA SUBBARAJU
February 9, 2022
GOVINDAN, S/O.KANNAN Vs. STATE
October 11, 2022
GOVINDARAJ Vs. STATE
June 29, 2022
GOVINDARAJ (DIED) Vs. VALLIAMMAL(DIED)
January 19, 2022
GOVINDARAJULU Vs. REGIONAL MANAGER
March 22, 2022
GOVINDHAMMAL Vs. STATE OF TAMIL NADU
September 28, 2022
GOVINTHAMAL Vs. SENIOR ACCOUNTS OFFICER (PENSION)O/O PRINCIPAL ACCOUNTANT GENERAL (ACCOUNTS & ENTITLEMENTS) CHENNAI
July 14, 2022
GOWTHAM Vs. STATE
November 9, 2022
GREESHMA GOPAL Vs. SELECTION COMMITTEE
November 14, 2022
GREETA MANI Vs. JJ FINCAP PRIVATE LIMITED
December 1, 2022
GUGAN Vs. STATE
March 16, 2022
GUKHANA Vs. UNION OF INDIA OWNING, SOUTHERN RAILWAY,
January 25, 2022
GUL RAJ BHATIA DIRECTOR Vs. STATE OF TAMIL NADU
January 31, 2022
GULAB SINGH RANA Vs. CENTRAL PUBLIC INFORMATION OFFICER, INDIAN OVERSEAS BANK
April 20, 2022
GUNASEKARAN Vs. MUTHUKRISHNAN
November 15, 2022
GUNASEKARAN Vs. STATE
December 16, 2022
GURUPRAKASH Vs. STATE
May 6, 2022
GURUSAMY Vs. THE CHAIRMAN, REVIEW COMMITTEE ON POTA
December 16, 2022
GURUVAYI Vs. STATE
June 10, 2022
H. ARIFKHAN Vs. K. RAMALAKSHMI
January 25, 2022
H. BARKHA Vs. V. J. CHANDIRA GUPTA
December 16, 2022
H. BARKHA Vs. V. J. CHANDIRA GUPTA
December 9, 2022
H. FATHIMA Vs. NOOR MOHAMMED
February 4, 2022
H. M. RAVIKUMAR Vs. UNION OF INDIA
July 8, 2022
H.KARTHIKEYAN Vs. C.VASANTHI
September 2, 2022
HAMEED AAFIK Vs. STATE
August 30, 2022
HAMID KHAN Vs. S. M. S. FROSE KHAN
January 4, 2022
HARI & CO. Vs. CHENNAI PORT TRUST
January 10, 2022
HARI B. S. Vs. STATE
July 19, 2022
HARI HARA BAGH Vs. STATE
June 29, 2022
HARI KRISHNAN Vs. STATE
October 28, 2022
HARIDASS Vs. STATE
July 20, 2022
HARIKUMAR VARADHARAJAN Vs. DISTRICT REVENUE OFFICER KANCHEEPURAM
October 13, 2022
HARIPRASATH Vs. STATE
August 5, 2022
HARISH Vs. STATE
June 22, 2022
HAROON RASITH Vs. STATE
January 3, 2022
HARRIS Vs. SELVARAJ
August 4, 2022
HDFC ERGO GENERAL INSURANCE Vs. SUGASINI
November 30, 2022
HDFC ERGO GENERAL INSURANCE CO., LTD Vs. RANI
March 25, 2022
HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. M.PUSHPAVALLI
June 29, 2022
HDFC-ERGO GENERAL INSURANCE COMPANY LIMITED Vs. MURUGESAN
July 7, 2022
HEAD-HUMAN RESOURCES Vs. APPELLATE AUTHORIT
June 28, 2022
HEADMISTRESS & CORRESPONDENT Vs. STATE OF TAMIL NADU
December 13, 2022
HEMA JWAALINI Vs. COMMISSIONER OF POLICE
April 29, 2022
HEMANT SURGICALS INDIA LTD. Vs. DRUGS INSPECTOR, COIMBATORE RANGE-I
January 4, 2022
HEROLD Vs. STATE OF TAMIL NADU
January 19, 2022
HI TEX CREATIONS, NO. 16, DURGA NAGAR, PONNIAMANMEDU, CHENNAI - 600 110 BY ITS PROPRIETOR R.MAHESH Vs. MICRO & SMALL ENTERPRISES FACILITATION COUNCIL, COIMBATORE REGION, MINISTRY OF COMMERCE & INDUSTRIES, GOVT. OF INDIA, COIMBATORE.
October 12, 2022
HIGH COURT OF JUDICATURE AT MADRAS Vs. KASTHURI
August 11, 2022
HIGH COURT OF MADRAS Vs. R.D. SANTHANA KRISHNAN
April 12, 2022
HIMANSHU SUBASH CHANDRA PANT Vs. STATE
August 16, 2022
HINDUSTAN FIBER GLASS WORKS Vs. KINECO LIMITED
April 28, 2022
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. DISTRICT REVENUE OFFICER (STAMPS)
November 16, 2022
HIRUDAYARAJ Vs. STATE OF TAMIL NADU
July 5, 2022
HLL BIOTECH LIMITED Vs. ETA ENGINEERING PVT. LTD
February 28, 2022
I.S.SELVAGANDHI Vs. K.G.UMASANKARI
December 23, 2022
IBRAHIMSHA Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
March 25, 2022
ICICI BANK LIMITED Vs. UMA SHANKAR SIVASUBRAMANIAN
November 9, 2022
ICICI LOMBARD MOTOR INSURANCE COMPANY LTD. Vs. M. JEYARAJ
February 11, 2022
IFFCO TOKIO GEN INS CO LIMITED Vs. B.ANITHADEVI
August 17, 2022
IFFCO TOKIO GENERAL INSURANCE Vs. B.NAGARATHINAM
November 23, 2022
IFFCO TOKIO GENERAL INSURANCE CO. LIMITED Vs. S.DEVI
June 10, 2022
IFFCO-TOKIO GENERAL INS. CO. LTD Vs. SIVARAJA
March 7, 2022
IFFCO-TOKIO GENERAL INS. CO. LTD. Vs. MUTHUKUMAR
February 18, 2022
IFFCOTOKIO GENERAL INSURANCE COMPANY LIMITED Vs. K.PAZHANIVEL
November 29, 2022
ILAMPLRAIYAN Vs. INSPECTOR OF POLICE
January 28, 2022
ILAYARAJA Vs. STATE
December 15, 2022
ILIYAS Vs. STATE
December 21, 2022
IMMACULATE ARPUTHA MARY USHA Vs. GOVERNMENT OF TAMIL NADU
February 8, 2022
IMMACULATE COLLEGE OF EDUCATION FOR WOMEN Vs. SREE NARAYANA EDUCATIONAL GUIDANCE SOCIETY
March 8, 2022
INBARAJ Vs. STATE
December 20, 2022
INDIA AWAKE FOR TRANSPARENCY SHRISHTI CRESCENDO 24 Vs. SECRETARY, MINISTRY OF CORPORATE AFFAIRS, UNION OF INDIA
January 4, 2022
INDIA CEMENTS LIMITED Vs. GOVERNMENT OF TAMIL NADU
August 3, 2022
INDIAN OVERSEAS BANK Vs. APPELLATE AUTHORITY
September 16, 2022
INDIAN OVERSEAS BANK Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR
August 30, 2022
INDIAN OVERSEAS BANK, ASSET RECOVERY MANAGEMENT Vs. TLS TYRES
July 18, 2022
INDIC COLLECTIVE TRUST Vs. STATE OF TAMIL NADU
February 23, 2022
INDIRA GANDHI CENTRE FOR ATOMIC RESEARCH Vs. D.GANESAN
April 28, 2022
INNOKON LABORATORIES PVT. LTD Vs. HEALTH HOUSE
December 6, 2022
INSPECTOR OF POLICE, THANJAVUR Vs. ABDUL MAJITH
June 27, 2022
INTELLIGENCE OFFICER, NARCOTIC CONTROL BUREAU Vs. RASOOL MYDEEN
September 16, 2022
IRFAN Vs. K.S. KUMARAN
March 3, 2022
IRFANA NASREEN Vs. STATE
July 20, 2022
IRULANDI Vs. STATE
September 15, 2022
ISHA FOUNDATION Vs. UNION OF INDIA
December 14, 2022
ISHAAN PEJAVAR RAO Vs. RAMESH P. RAO
January 7, 2022
ISSAC PONNUTHURAI Vs. NATARAJAN NADAR
February 23, 2022
IYAPPAN Vs. STATE
October 10, 2022
IYYAPPAN ALIAS BALAJI Vs. STATE
March 1, 2022
J. ARUNKUMAR Vs. STATE OF TAMIL NADU
April 26, 2022
J. BERNARD PHILIP LEO Vs. ASSISTANT DIRECTOR OF SURVEY & LAND RECORDS
November 2, 2022
J. DURAISINGAM Vs. STATE OF TAMIL NADU
July 19, 2022
J. ELANGO Vs. STATE OF TAMIL NADU
July 11, 2022
J. KAVITHA Vs. S. NATARAJAN
December 8, 2022
J. KRISHNA RAJA Vs. G. BABITHA
July 7, 2022
J. LAKSHMANAN Vs. S. JAWAHAR
January 21, 2022
J. MAGDALENE REJULA Vs. K. RAMESH
January 3, 2022
J. MOHAMED ANASU Vs. TAMIL NADU STATE ELECTION COMMISSION,
February 7, 2022
J. PARAMESWARAN Vs. JOINT DIRECTOR OF AGRICULTURE, KANCHEEPURAM, KANCHEEPURAM DISTRICT.
July 7, 2022
J. SAHAYARAJ Vs. DIRECTOR/HR, NEYVELI LIGNITE CORPORATION LIMITED, NEYVELI
July 13, 2022
J. SAYEEDA BANU Vs. TAMIL NADU
November 3, 2022
J. SUNDARAM Vs. STATE OF TAMIL NADU
September 20, 2022
J. VENKATESAN Vs. CHAIRMAN, CHENNAI PORT TRUST, RAJAJI SALAI, CHENNAI
November 1, 2022
J.AJEEZ Vs. ESTATE OFFICER, TAMIL NADU PUBLIC PREMISES (EVICTION OF UNAUTHORISED OCCUPANTS) ACT, 1975. "WAKF HOUSE" NO.1, JAFFER SYRANG STREET, VALLAL SEETHAKATHI NAGAR, CHENNAI - 600001.
September 15, 2022
J.ANUSUYA Vs. COMMISSIONER GREATER CHENNAI CORPORATION RIPPON BUILDINGS CHENNAI - 600003.
April 28, 2022
J.ASHOK Vs. STATE
June 24, 2022
J.C.VENKATESAN. Vs. STATE
July 14, 2022
J.DHANAPAL Vs. V.MANIMALA
November 10, 2022
J.F. IRANI Vs. HAJEE SIR ISMAIL WAKF ESTATE
October 19, 2022
J.GOPALAKANNAN Vs. SUB-DIVISIONAL EXECUTIVE MAGISTRATE CUM THE REVENUE DIVISIONAL OFFICER
March 10, 2022
J.JAGADEESAN Vs. REGIONAL TRANSPORT OFFICER
September 8, 2022
J.JOHN CHRISTOPHER Vs. STATE
November 10, 2022
J.LEENA JOSHI. Vs. STATE
August 24, 2022
J.R.CHANDRAN Vs. P.KUBENDRA SINGH
November 10, 2022
J.RANJITH KUMAR Vs. REGISTRAR GENERAL, HIGH COURT MADRAS
December 2, 2022
J.SATHEESH KUMAR Vs. STATE
January 12, 2022
J.SELVAKUMAR Vs. RAJESWARI (DECEASED)
September 12, 2022
J.SHANTHI Vs. PRESIDING OFFICER, LABOUR COURT
December 15, 2022
J.THENNARASU Vs. ANITA NALLIAH
August 5, 2022
J.V.KOTHARI Vs. DHATCHANAMOORTHY
June 23, 2022
J.VIYAGAPPAN Vs. STATE
November 8, 2022
JAGADEESAN Vs. JAYALAKSHMI
December 13, 2022
JAGADEESAN Vs. A.LOGESH
November 11, 2022
JAGANATHAN Vs. STATE
December 12, 2022
JAGANATHAN (A) JAGAN Vs. STATE
October 14, 2022
JAILANI Vs. PADMAVATHY
July 14, 2022
JAIRAM Vs. STATE
June 23, 2022
JAISANKAR Vs. STATE
July 13, 2022
JALLALUDIN KHAN Vs. STATE OF TAMIL NADU
November 7, 2022
JAMBU Vs. STATE
February 15, 2022
JAMES Vs. STATE
July 12, 2022
JAMES Vs. INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU (NCB), CHENNAI
July 6, 2022
JAMUNA RANI Vs. SUBRAMANIAM
January 5, 2022
JANAKI AMMAL Vs. PREMCHAND
August 23, 2022
JANAKI AMMAL (DIED) Vs. AMSAVENI
August 1, 2022
JAYA Vs. S.ANANDHA
February 21, 2022
JAYA SUGAR Vs. STATE BY ITS INSPECTOR OF POLICE
July 26, 2022
JAYABHARATHY Vs. RAJESH
December 6, 2022
JAYAGANDHI Vs. B. LOGANATHAN
January 20, 2022
JAYAKRISHNA FLOUR MILL Vs. GOVERNMENT OF INDIA
September 1, 2022
JAYAKUMAR Vs. STATE OF TAMIL NADU
July 15, 2022
JAYAKUMAR Vs. STATE
June 24, 2022
JAYALAKSHMI Vs. DISTRICT COLLECTOR
August 2, 2022
JAYAMANI Vs. G.RANGANATHAN
August 29, 2022
JAYAMOORTHY Vs. INSPECTOR OF POLICE
November 8, 2022
JAYAPRAKASH Vs. INSPECTOR OF POLICE, RASIPURAM POLICE STATION, NAMAKKAL
July 7, 2022
JEBASINGH RAJA SANKARA NARAYANAN Vs. STATE
June 30, 2022
JEEVA Vs. STATE
June 23, 2022
JEEVA Vs. STATE
October 27, 2022
JEEVA Vs. P. K. SUBRAMANIA GRAMANI
July 13, 2022
JEEVA Vs. STATE
June 27, 2022
JENIFER KALAIARASAN Vs. AUTHORIZED OFFICER INDIAN OVERSEAS BANK
October 18, 2022
JEROM RAYAPPAN Vs. REVENUE DIVISIONAL OFFICER
July 29, 2022
JEYAKRISHNAN Vs. STATE
October 28, 2022
JEYAKUMAR Vs. SAVITHIRI
June 28, 2022
JEYAPRAKASH Vs. STATE
March 10, 2022
JEYARAMAN Vs. EXECUTIVE OFFICER SELECTION GRADE TOWN PANCHAYAT
March 4, 2022
JEYARAMAN Vs. STATE
September 26, 2022
JITTAN Vs. STATE
August 16, 2022
JONES Vs. STATE
April 26, 2022
JOTHIMANI Vs. STATE
August 22, 2022
JUSTIN CHIRSTHURAJ Vs. STATE
May 18, 2022
K. PARAMASIVAM Vs. STATE OF TAMIL NADU
October 18, 2022
K. AMMASI Vs. GOVERNMENT OF TAMIL NADU
February 4, 2022
K. ANBALAGAN Vs. INSPECTOR OF POLICE, YETHAPUR POLICE STATION, SALEM DISTRICT
August 29, 2022
K. ARIKRISHNAN Vs. STATE OF TAMIL NADU
November 4, 2022
K. ARUMUGAM Vs. STATE REPRESENTED
March 22, 2022
K. BABU Vs. STATE
September 19, 2022
K. BALASUBRAMANIAM Vs. THE COMMISSIONER, GREATER CHENNAI CORPORATION
December 23, 2022
K. BHOOPALAN Vs. S. SARAVANAKUMAR
February 23, 2022
K. BOSE Vs. TAHSILDAR
January 21, 2022
K. BRINDAVATHI Vs. DIRECTOR GENERAL OF POLICE
December 2, 2022
K. CHANDRASEKARAN Vs. STATE OF TAMIL NADU
December 1, 2022
K. CHANDRASEKARAN Vs. COMMISSIONER OF INCOME TAX, COIMBATORE
January 20, 2022
K. DEVARAJ Vs. J. AMUL
June 14, 2022
K. E. GNANAVEL RAJA Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CHENNAI
February 22, 2022
K. E. GOVINDASAMY Vs. DIRECTOR, ADI DRAVIDAR WELFARE DEPARTMENT, CHENNAI
July 12, 2022
K. G. FOUNDATIONS (P) LTD. Vs. V. GNANASAMBANDAM
June 30, 2022
K. GANESAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD.
July 6, 2022
K. GANESAN Vs. STATE OF TAMIL NADU
September 8, 2022
K. GANESAN Vs. M. SATHAIAH
January 27, 2022
K. GUNASEKARAN Vs. DISTRICT COLLECTOR, SALEM
February 3, 2022
K. HEMALATHA Vs. STATE OF TAMIL NADU
July 5, 2022
K. INDIRANI Vs. K.RAJA
April 25, 2022
K. JAGMAL Vs. STATE
July 12, 2022
K. JANAKI Vs. STATE
June 29, 2022
K. JAYARAMAN Vs. STATE OF TAMIL NADU
July 14, 2022
K. JAYARAMAN Vs. UNION OF INDIA
December 21, 2022
K. KALA Vs. SECRETARY, EDUCATIONAL DEPARTMENT, SECRETARIAT, FORT ST. GEORGE
November 3, 2022
K. KARUPAIAH Vs. M. NATARAJAN
January 4, 2022
K. KESAVALU Vs. CHAIRMAN, CHENNAI PORT TRUST
November 1, 2022
K. KISHORE KUMAR Vs. STATE
March 30, 2022
K. KUMAR Vs. CHAIRMAN, CHENNAI PORT TRUST, NO. 1, RAJAJI SALAI, CHENNAI
December 2, 2022
K. KUMARADOSS Vs. PRINCIPAL SECRETARY TO GOVERNMENT
June 21, 2022
K. KUMARESAN Vs. COMMISSIONER OF POLICE
November 10, 2022
K. KUPPUSAMY Vs. JOTHI
July 12, 2022
K. KUTTIYANDI S/O.KALIYAPERUMAL Vs. STATE OF TAMIL NADU
October 11, 2022
K. LAITHA Vs. METROPOLITAN TRANSPORT CORPORATION LTD.
January 27, 2022
K. LAL BHAGADHUR SASTHRI Vs. DIRECTOR OF MEDICAL EDUCATION, CHENNAI
July 13, 2022
K. LATHA Vs. K. DEVI
February 1, 2022
K. M. ARUCHAMY THEVAR Vs. N. SRINIVAS
July 7, 2022
K. M. SHANMUGASUNDARAM Vs. P. ANANDASUNDARESAN
July 14, 2022
K. MALA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR (CMD), M/S. TANGEDCO, CHENNAI
February 8, 2022
K. MANIKAM Vs. MANAGEMENT, TAMIL NADU ELECTRICITY BOARD
October 14, 2022
K. MANIKANDAN Vs. STATE
June 8, 2022
K. MAYILAMMAL Vs. DISTRICT COLLECTOR, VILLUPURAM
July 6, 2022
K. MURUGANANDAM Vs. STATE
February 1, 2022
K. MURUGESAN Vs. DISTRICT COLLECTOR, NAGAPATTINAM
February 7, 2022
K. MUTHU Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT, CHENNAI
July 8, 2022
K. MUTHUSAMY Vs. GOVERNMENT OF TAMIL NADU
November 29, 2022
K. NATARAJAN Vs. INSPECTOR GENERAL OF REGISTRATION, MYLAPORE, CHENNAI
July 12, 2022
K. PALANI Vs. STATE OF TAMIL NADU
February 25, 2022
K. PALANISAMY Vs. STATE BY INSPECTOR OF POLICE, ALL WOMEN POLICE STATION
November 11, 2022
K. PALANIVELU Vs. COMMISSIONER, DEPARTMENT OF GEOLOGY AND MINES, CHENNAI
January 19, 2022
K. PARAMASIVAM Vs. EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT, WATER RESOURCE ORGANISATION, ALIYAR BASIN DIVISION, PARAMBIKULAM ALIYAR PROJECT, POLLACHI, COIMBATORE DISTRICT
January 6, 2022
K. PAVITHRAYA Vs. UNION TERRITORY OF PUDUCHERRY
January 20, 2022
K. PERIYASAMY Vs. P. SAROJA
January 3, 2022
K. PRASANNA Vs. STATE OF TAMIL NADU
July 19, 2022
K. PRASANTH Vs. REGIONAL PASSPORT OFFICER
November 15, 2022
K. R. GNANESWARAN Vs. GOVERNMENT OF TAMIL NADU
November 29, 2022
K. RAGUPATHIRAJ Vs. GOVERNMENT OF TAMIL NADU
July 8, 2022
K. RAJASEKAR Vs. STATE
February 3, 2022
K. RAVI Vs. INSPECTOR OF POLICE, NAMAKKAL
February 8, 2022
K. RAVICHANDRAN Vs. CHIEF SECRETARY
June 1, 2022
K. SADAGOPAN Vs. STATE
June 13, 2022
K. SARAVANA KUMAR Vs. STATE REP. BY THE INSPECTOR OF POLICE
January 21, 2022
K. SAROJINI ELANGO Vs. DISTRICT COLLECTOR
January 12, 2022
K. SAUMYA SHANMUGATHAI Vs. NIL
December 21, 2022
K. SEERALAN Vs. STATE
August 17, 2022
K. SEKAR Vs. GOVERNMENT OF TAMIL NADU
February 22, 2022
K. SELVARAJ Vs. ARBITRATOR/SUB-REGISTRAR OF CO-OPERATIVES
January 19, 2022
K. SETTU Vs. MANAGEMENT, METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD.
November 28, 2022
K. SHANMUGAM Vs. YASODHA
February 17, 2022
K. SIVA KUMAR Vs. R.MUTHU KUMAR
August 17, 2022
K. SIVAKUMAR Vs. STATE
December 6, 2022
K. SOUNDARAPANDIAN Vs. S. SRINIVASAN
December 13, 2022
K. SOUNDARARAJ Vs. STATE
December 23, 2022
K. SRI HARI PRASHANTH Vs. GOVERNMENT OF INDIA
November 18, 2022
K. SUBRAMANIAN Vs. STATE OF TAMIL NADU
July 18, 2022
K. SULOCHANA Vs. STATE OF TAMILNADU
October 17, 2022
K. SUNDARAMBAL Vs. K. MURUGESAN
February 10, 2022
K. VIJAYALAKSHMI Vs. A.PRAKASH
January 25, 2022
K. VINODHINI Vs. ADDITIONAL CHIEF SECRETARY, CHENNAI
July 13, 2022
K.ARUMUGAM Vs. STATE OF TAMIL NADU
June 8, 2022
K.ARUMUGAM Vs. T.SENTHILKUMAR
April 6, 2022
K.BALASUBRAMANIAN Vs. REGIONAL TRANSPORT OFFICER
September 12, 2022
K.C. PALANISAMY Vs. STATE
September 30, 2022
K.C. SUBRAMANI (DIED) Vs. STATE
February 9, 2022
K.C.GOPIKA VARMA Vs. NAVAYUGAM PUBLICATION
December 28, 2022
K.C.RATHINASAMY GOUNDER Vs. ARULMIGHU MAGUDESWARA SWAMY
November 30, 2022
K.CHAKRAVARTHI Vs. DIRECTOR OF MEDICAL EDUCATION
April 8, 2022
K.DEVADOS Vs. STATE
October 6, 2022
K.DEVARAJ Vs. STATE OF TAMIL NADU
January 27, 2022
K.DOMINIC Vs. ASSISTANT EXECUTIVE ENGINEER
December 23, 2022
K.GANESH KUMAR Vs. BRANCH MANAGER
November 7, 2022
K.GOPINATHAN Vs. SUPERINTENDENT OF POLICE
April 28, 2022
K.HEERACHAND Vs. STATE
August 18, 2022
K.J. SUMATHY Vs. CHAIRMAN, THE BAR COUNCIL OF TAMIL NADU & PUDUCHERRY HIGH COURT CAMPUS
April 12, 2022
K.J.ARUNMOZHI Vs. TAMIL NADU STATE LEVEL SCRUTINY COMMITTEE - III
November 17, 2022
K.J.SURIYANARAYANAN Vs. STATE
September 2, 2022
K.K.RAMESH Vs. STATE OF TAMIL NADU
January 27, 2022
K.KALAIYARASU SYLVASTER Vs. VADIVAMMAL
December 13, 2022
K.KARTHIKEYAN Vs. STATE
September 19, 2022
K.KATHIRESAN Vs. STATE OF TAMIL NADU
June 17, 2022
K.KUMAR Vs. GOWRI
October 31, 2022
K.KUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE
May 11, 2022
K.L. PRABAKAR Vs. STATE
July 28, 2022
K.LAKSHMI KAILASAM Vs. DISTRICT COLLECTOR
January 6, 2022
K.LATIKA Vs. P.R.GANESH
January 28, 2022
K.MANJUPRIYA Vs. STATE
October 17, 2022
K.MOHANARANGAN Vs. NIL
July 22, 2022
K.NALAN Vs. STATE
August 17, 2022
K.P. RAVICHANDRAN ADVOCATE Vs. BAR COUNCIL OF TAMIL NADU & PUDUCHERRY
August 25, 2022
K.P.RAJENDRAN Vs. PRINCIPAL ACCOUNTANT GENERAL
July 12, 2022
K.P.SENTHILKUMAR Vs. R.MOHAN
December 23, 2022
K.PALANICHAMY GOUNDER Vs. KANDASAMY GOUNDER
September 30, 2022
K.PALANISAMY Vs. M.MATHIYALAGAN
August 8, 2022
K.PANDIYAN Vs. DIRECTOR OF ELEMENTARY EDUCATION
September 5, 2022
K.PAZHANIMURUGAN Vs. STATE
June 27, 2022
K.PERIYASAMY Vs. K.ELANGO
December 16, 2022
K.R.MANI Vs. SENGODAN
April 22, 2022
K.R.RAJA Vs. STATE OF TAMIL NADU
November 25, 2022
K.RAMACHANDRAN Vs. UNION OF INDIA
September 19, 2022
K.RAMAKRISHNAN Vs. CHAIRMAN / MANAGING DIRECTOR (TANGEDCO)
November 29, 2022
K.RAMESH Vs. S.ILANCHEZIAN
October 13, 2022
K.S. ILANGOVAN Vs. HIGH COURT OF JUDICATURE AT MADRAS
January 5, 2022
K.S.MYILSAMY Vs. DISTRICT REVENUE AUTHORITY AND ADDITIONAL JUDICIAL MAGISTRATE COIMBATORE
February 15, 2022
K.S.SEKAR Vs. STATE OF TAMIL NADU
April 27, 2022
K.S.SUDHA Vs. STATE
November 8, 2022
K.S.THANKAM Vs. SAKTHIDHARAN
June 22, 2022
K.SADHASIVAM Vs. SHIVAM CHARITABLE TRUST MOOLAKADU
December 22, 2022
K.SEKAR Vs. STATE
August 30, 2022
K.SENTHILKUMARAN Vs. DIRECTOR OF AGRICULTURE
September 2, 2022
K.SETHURAMAN Vs. AUTHORIZED OFFICER
September 27, 2022
K.SIVA Vs. SUB-DIVISIONAL MAGISTRATE
December 9, 2022
K.SUBRAMANIAN Vs. STATE BANK OF INDIA
November 24, 2022
K.SUDHAKAR IMMANUEL Vs. SAIDAPET HANDLOOM WEAVERSCO-OP PRODUCTION AND SALES SOCIETY LTD.,
August 11, 2022
K.T. RAO Vs. UNION OF INDIA
June 24, 2022
K.UMADEVI Vs. GOVERNMENT OF TAMIL NADU
March 25, 2022
K.V. KOMARASAMY Vs. GOVERNMENT OF TAMIL NADU
February 18, 2022
K.V.RAMAMOORTHY Vs. STATE
July 28, 2022
K.VASUDEVAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
April 7, 2022
K.VELLAISAMY Vs. A.MARIA ALANGARAM
November 2, 2022
K.VELLAIYAN Vs. STATE
June 10, 2022
K.VIGNESH Vs. STATE
July 11, 2022
K.VIJAYAKUMAR Vs. STATE OF TAMIL NADU
July 15, 2022
K.VIJAYKUMAR Vs. STATE
August 23, 2022
K.VINOTH KUMAR Vs. T.NAMMAZHVAR
April 25, 2022
K.VISHNU Vs. A.KITTUSAMY
September 27, 2022
KABILASH Vs. STATE
December 15, 2022
KADARKARAIAMMAL Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR
September 20, 2022
KADER BATCHA Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
July 22, 2022
KADIRIYAPPAN Vs. STATE
May 27, 2022
KAILASHDEVI Vs. UNION OF INDIA
July 8, 2022
KAIZER TRADE VENTURES Vs. CITY UNION BANK LTD. , BRANCH OFFICE AT TIRUVENCHERY
January 10, 2022
KAJA HUSSAIN Vs. STATE
October 28, 2022
KALAI MOHAN Vs. SECOND CLASS EXECUTIVE MAGISTRATE CUM TAHSILDAR, THENI DISTRICT
September 6, 2022
KALAIMAGAL COLLEGE OF EDUCATION Vs. TAMIL NADU TEACHER EDUCATION UNIVERSITY, (TNTEU)
July 6, 2022
KALAIMANI Vs. STATE
July 12, 2022
KALAIMANI Vs. STATE
March 17, 2022
KALAIMANI Vs. STATE
August 26, 2022
KALAISELVAN Vs. Y.JOSAPH PALADURAI
July 20, 2022
KALAIYARASAN Vs. STATE
August 5, 2022
KALAIYARASI Vs. ASSISTANT COMMISSIONER, H. R & C. E, THOOTHUKUDI
February 3, 2022
KALAVATHY Vs. SUPERINTENDENT OF POLICE
January 31, 2022
KALIAPERUMAL Vs. STATE
September 12, 2022
KALIDOSS Vs. DHANALAKSHMI
January 19, 2022
KALIRATHINAM Vs. STATE
January 20, 2022
KALIYAMOORTHY Vs. STATE
March 29, 2022
KALIYANDI PILLAI Vs. SANJEEV KANI
September 12, 2022
KALYAN SPINNING MILLS Vs. M. CHELLAPPAN
November 16, 2022
KALYANI Vs. SEKAR
July 5, 2022
KAMALA Vs. MURUGESAN
March 29, 2022
KAMALAKANNAN Vs. DEPUTY COMMISSIONER OF POLICE
April 7, 2022
KAMALESH Vs. STATE
August 26, 2022
KANDAN Vs. STATE OF TAMIL NADU
June 30, 2022
KANDASAMY Vs. STATE OF TAMIL NADU
May 19, 2022
KANDASAMY Vs. AMMASAI GOUNDER
July 22, 2022
KANDASAMY CHETTIAR Vs. MUTHUSAMY
February 2, 2022
KANDASAMY MUDALIAR Vs. MUTHU MUDALIAR
January 21, 2022
KANDAVEL Vs. STATE
July 6, 2022
KANNAN Vs. STATE
August 2, 2022
KANNAN Vs. STATE
February 28, 2022
KANTHAN Vs. STATE OF TAMIL NADU
September 6, 2022
KARANGIPULLY VINOTHKUMAR Vs. INCOME TAX OFFICER, NON-CORPORATE WARD
November 7, 2022
KARPAAGAMMAL Vs. SUSEELA
April 11, 2022
KARPAGAM Vs. STATE OF TAMIL NADU
July 14, 2022
KARPAGAM Vs. GUNASEKARAN
December 21, 2022
KARRTHEKAI TRADING COMPANY Vs. S.NATARAJAN
June 16, 2022
KARTHI Vs. STATE
January 25, 2022
KARTHICK Vs. STATE
June 9, 2022
KARTHICK Vs. STATE
January 31, 2022
KARTHICK Vs. STATE
August 23, 2022
KARTHIK Vs. STATE
November 8, 2022
KARTHIK Vs. STATE
June 29, 2022
KARTHIK Vs. STATE
June 17, 2022
KARTHIK DASARI Vs. STATE
March 30, 2022
KARTHIKA AGENCIES EXPORT HOUSE Vs. COMMISSIONER OF POLICE, CHENNAI CITY, VEPERY, CHENNAI 600 008
July 21, 2022
KARTHIKEYAN Vs. STATE
June 15, 2022
KARTHIKEYAN Vs. STATE
July 14, 2022
KARTHIKHA Vs. STATE
September 30, 2022
KARTI P.CHIDAMBARAM Vs. REGIONAL PASSPORT OFFICER
February 28, 2022
KARUNAKARAN Vs. K.VIJAYA AMMAL
December 13, 2022
KARUPPAIAH Vs. STATE
November 7, 2022
KARUPPASAMY Vs. AUTHORIZED OFFICER,AXIS BANK LIMITED
August 11, 2022
KARUTHAMMAL Vs. SIVANAMMAL
January 5, 2022
KASTHURI Vs. RANI
February 17, 2022
KASTHURI Vs. R.HEMALATHA
February 1, 2022
KASTHURI TRADERS Vs. COMMERCIAL TAX OFFICER, CHENNAI
July 13, 2022
KASTHURIBHAAND INDIRA NAGAR RESIDENTS WELFARE FORUM Vs. SECRETARY PUBLIC WORKS DEPARTMENT
September 12, 2022
KATCHI MYDEEN Vs. INSPECTOR OF POLICE
February 22, 2022
KATHIRAVAN Vs. STATE
March 25, 2022
KATHIREASAN Vs. STATE
July 7, 2022
KATHIRESAN Vs. STATE
August 18, 2022
KAVIN Vs. BALAJI
August 16, 2022
KAVITHA Vs. STATE
November 1, 2022
KESAVAN Vs. STATE OF TAMIL NADU
November 7, 2022
KHADER MANAGER Vs. STATE
January 6, 2022
KHEC TECHNOLOGIES (INDIA) PVT. LTD Vs. CORPORATION OF CHENNAI
September 8, 2022
KIDA MUTUVOR SANGAM Vs. SUPERINTENDENT OF POLICE
January 11, 2022
KIMIS Vs. RAM RAJ
August 3, 2022
KINECO LIMITED Vs. UNION OF INDIA
February 1, 2022
KIRANKUMAR Vs. STATE
December 15, 2022
KIRUTHIGA Vs. STATE
April 5, 2022
KIRUTHIKA Vs. STATE
March 14, 2022
KISHORE KUMAR Vs. FELLINI T.P.
October 5, 2022
KOMBIAH Vs. GOVERNMENT OF INDIA, MINISTRY OF EXTERNAL AFFAIRS
November 2, 2022
KOMBU RAJ Vs. STATE
April 7, 2022
KONGU EDUCATIONAL TRUST Vs. COMMISSIONER, HINDU RELIGIOUS
January 19, 2022
KOOLAN Vs. STATE
August 29, 2022
KOTA MAHINDRA BANK LIMITED Vs. CHIEF CONTROLLING REVENUE AUTHORITY
August 17, 2022
KOWSARUTHIN Vs. STATE
November 14, 2022
KR.SUBBAIAH Vs. R.RAMASUBBU
December 22, 2022
KRISHNA GANDHI Vs. STATE
July 21, 2022
KRISHNAMMAL Vs. STATE
November 29, 2022
KRISHNAMOORTHY Vs. STATE
November 8, 2022
KRISHNAMOORTHY Vs. STATE
November 4, 2022
KRISHNAMOORTHY Vs. STATE
March 23, 2022
KRISHNAMOORTHY Vs. K.SHANMUGASUNDARAM
March 4, 2022
KRISHNAMURTHY Vs. STATE
February 18, 2022
KRISHNAN Vs. NAYAGAM
January 3, 2022
KRISHNAN Vs. STATE
July 13, 2022
KRISHNAVENI Vs. STATE OF TAMIL NADU
November 1, 2022
KTV HEALTH FOODS PVT. LTD. Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION
June 1, 2022
KUBENDRAN Vs. STATE
May 12, 2022
KUMAR Vs. STATE,
May 11, 2022
KUMAR Vs. STATE
November 4, 2022
KUMAR Vs. STATE
July 18, 2022
KUMAR Vs. STATE
April 22, 2022
KUMAR Vs. STATE
August 18, 2022
KUMAR Vs. STATE
June 7, 2022
KUMAR Vs. SUB DIVISIONAL MAGISTRATE CUM REVENUE DIVISIONAL OFFICER
February 1, 2022
KUMAR PROCESSORS Vs. COMPETENT AUTHORITY, SAFEMA (POP) AND NDPS ACTS
July 7, 2022
KUMARA RANI MEENAMUTHIAH Vs. RAJAH MUTHIAHCHETTIAR CHARITABLE AND EDUCATIONAL TRUST
November 18, 2022
KUMARAVEL Vs. STATE
July 22, 2022
KUMARAVEL MURUGANANTHAM Vs. STATE
October 10, 2022
KUMBAKONAM MUNICIPALITY Vs. SHANMUGAM
June 8, 2022
KUMUDU RAMARAJ Vs. STATE
June 29, 2022
KUNNAMKULAM PAPER MILLS LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
July 5, 2022
KUPPAN Vs. STATE
October 20, 2022
KUPPANNAN Vs. INSPECTOR OF POLICE, SALEM
January 6, 2022
KUPPAYEE Vs. P.SUBRAMANIAN
March 10, 2022
KUPPUSAMY GOUNDER Vs. MOHANRAJ
January 24, 2022
KUPPUSWAMY PILLAI Vs. RAMAMURTHI PILLAI
July 20, 2022
KUTTIMANI ANBAZHAGAN. Vs. STATE
August 5, 2022
L&T FINANCE LTD. Vs. RAJALAKSHMI PAPER MILLS PVT. LTD.
February 23, 2022
L. ADHILAKSHMI Vs. NATIONAL INSURANCE COMPANY LTD.
February 4, 2022
L. BASKARAN Vs. SUPERINTENDING ENGINEER, CUDDALORE ELECTRICITY DISTRIBUTION CIRCLE, TAMIL NADU ELECTRICITY BOARD, CUDDALORE
July 19, 2022
L. HEMA Vs. STATE OF TAMIL NADU
July 7, 2022
L. KUBENDHIRAN Vs. MANAGING DIRECTOR, M/S. JOTHI FOUNDATION AND CONSTRUCTION (P) LTD.
February 24, 2022
L. MOHANDAS Vs. S.DHIVAKARAN
August 30, 2022
L. SOWMYA Vs. S. RAMANUJAM
December 7, 2022
L. SUKUMAR Vs. TAMIL NADU STATE TRANSPORT CORPORATION
November 3, 2022
L. WASIB KHAN Vs. STATE
February 18, 2022
L.MURUGANANTHAM Vs. STATE OF TAMIL NADU
November 29, 2022
L.NAGARATHINAM Vs. STATE OF TAMIL NADU
March 23, 2022
L.PONNAMMAL Vs. UNION OF INDIA
March 21, 2022
L.PRAVEEN Vs. STATE
March 31, 2022
L.S. SHANMUGASUNDARAM Vs. G. KARTHIKEYAN
December 23, 2022
LAAVANYA P. BOBBY Vs. STATE REP.BY INSPECTOR OF POLICE
November 8, 2022
LAKSHMANAN Vs. STATE
March 11, 2022
LAKSHMI Vs. CHELLAYEE
September 1, 2022
LAKSHMI Vs. STATE
December 22, 2022
LAKSHMI AMMAL Vs. GEJARAJ
April 29, 2022
LAKSHMI AMMAL Vs. AMMAYI AMMAL
April 9, 2022
LAKSHMI MILLS CO. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 19, 2022
LAKSHMI SASTRY CONSTRUCTION CO. Vs. STATE OF TAMIL NADU
February 23, 2022
LALCHAND BHIMRAJ Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL SOUTH ZONE BENCH, SHASTRI BHAVAN - ANNEXURE 1ST FLOOR, NO.26, HADDOWS ROAD, CHENNAI - 600 006.
June 30, 2022
LALITHA Vs. STATE OF TAMIL NADU
April 11, 2022
LARSEN & TOUBRO LIMITED Vs. STATE OF TAMIL NADU
August 26, 2022
LARSEN & TOUBRO LIMITED Vs. UNION TERRITORY OF PUDUCHERRY
June 20, 2022
LATHA MARY Vs. MURUGAN
April 29, 2022
LATHA SHARMA Vs. STATE OF TAMIL NADU
December 12, 2022
LAVANYA Vs. G. VINOTH KUMAR
December 7, 2022
LEELAVATHI Vs. KAMALA
November 24, 2022
LEHAR FOOTWEARS LIMITED Vs. PRINCIPAL SECRETARY TO GOVERNMENT
February 14, 2022
LIFE INSURANCE CORPORATION OF INDIA Vs. NATIONAL COMMISSION FOR SCHEDULED CASTE
October 28, 2022
LINGURA Vs. STATE
October 28, 2022
LIYO PRATHIEP Vs. STATE
July 8, 2022
LOGESH Vs. STATE
May 12, 2022
LOKAA HOUSING PRIVATE LIMITED Vs. OMPRAKASH AGARWAL
September 30, 2022
LORD BALAJI EDUCATIONAL AND CHARITABLE TRUST Vs. GOVERNMENT OF INDIA
July 27, 2022
LOURDURAJ Vs. STATE
February 28, 2022
LOURDUS Vs. VELLAI KANNIAMMAL
July 13, 2022
LUCKY YARN TEX INDIA LIMITED Vs. SUBHA SHREE TEXTILE MILLS
February 14, 2022
LUVI Vs. STATE OF TAMIL NADU
November 8, 2022
M THAMILSELVI Vs. STATE
April 26, 2022
M. ANI Vs. GOVERNMENT OF TAMIL NADU
April 21, 2022
M. BALA SOUDARSSANANE Vs. UNION OF INDIA
February 2, 2022
M. BALASUBRAMANIAN Vs. COMMISSIONER, HR & CE
January 3, 2022
M. BALASUBRAMANIAN Vs. DISTRICT COLLECTOR
September 27, 2022
M. BALU Vs. STATE OF TAMIL NADU
November 9, 2022
M. CHELLADURAI Vs. REGISTRAR
July 5, 2022
M. DEEPA Vs. NIL
January 31, 2022
M. DEIVASIGAMANI Vs. GOVERNMENT OF TAMIL NADU
November 18, 2022
M. DEVADOSS Vs. P. BHAGYALAKSHMI
November 15, 2022
M. DURAI AMMAL Vs. SECRETARY TO GOVERNMENT (TRANSPORT TBC)
December 14, 2022
M. DURAISAMY Vs. TMT. VASANTHA
December 15, 2022
M. ELANGO Vs. M. MEGALA
January 21, 2022
M. GOMETHAGAN Vs. ANJALIDEVI
July 15, 2022
M. INBARAJ Vs. GOVERNMENT OF TAMIL NADU
July 18, 2022
M. JAGADESAN Vs. STATE OF TAMIL NADU
March 14, 2022
M. JAHIR HUSSAIN Vs. M. MOHAMMED NASURUDEEN
January 5, 2022
M. JAYA W/O.A.MANIKANDAN Vs. STATE OF TAMIL NADU
October 10, 2022
M. JEHAJOTHY Vs. STATE OF TAMIL NADU
September 13, 2022
M. JEYAMMAL Vs. STATE
April 22, 2022
M. K. SHANMUGAM Vs. K. A. MUTHUSAMY
September 1, 2022
M. KACHU FATHIMA Vs. GOVERNMENT OF TAMIL NADU
February 10, 2022
M. KANAGAMBAL Vs. N. SABAPATHI
February 4, 2022
M. KANNAMMAL Vs. GOVERNMENT OF TAMIL NADU
February 3, 2022
M. KANNAPIRAN Vs. SECRETARY, GOVERNMENT OF TAMIL NADU
July 18, 2022
M. KARTHIKEYAN Vs. STATE OF TAMIL NADU
November 16, 2022
M. KRIPANITHI Vs. P. ANBUMANI
March 22, 2022
M. LUCIA Vs. SECRETARY, HOME, PROHIBITION & EXCISE DEPARTMENT, CHENNAI
July 20, 2022
M. MAGDHUM Vs. M. MOHAMMED SALI
January 27, 2022
M. MAHALAKSHMI Vs. M. VIJAYAKUMAR
December 21, 2022
M. MAHESWARI Vs. MEMBER SECRETARY, CHENNAI
July 12, 2022
M. MALAISAMY Vs. DISTRICT REGISTRAR, PUDUKKOTTAI DISTRICT
December 1, 2022
M. MALARVIZHY Vs. UNION OF INDIA
July 6, 2022
M. MANTHIRAMOORTHI Vs. STATE OF TAMIL NADU
December 1, 2022
M. MOHAMED HAKKIM Vs. SUPERINTENDENT ENGINEER
January 27, 2022
M. MOHAMED HAKKIM Vs. SUPERINTENDENT ENGINEER, (HIGHWAYS)
January 19, 2022
M. MOHAMED HAKKIM Vs. SUPERINTENDENT ENGINEER, (HIGHWAYS) CONSTRUCTION AND MAINTENANCE
January 27, 2022
M. MOHAMED RIYAZ Vs. DEPUTY DIRECTOR, THE DIRECTORATE OF ENFORCEMENT, CHENNAI
February 4, 2022
M. MURUGAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE, VILLUPURAM
June 27, 2022
M. MUTHU Vs. UNION OF INDIA
November 18, 2022
M. NANCY RANI Vs. GOVERNMENT OF TAMIL NADU
November 3, 2022
M. NARAYANA REDDY Vs. G.R. MUNIVENKATA REDDY
January 10, 2022
M. PADMA Vs. V. VEERAMANI
July 4, 2022
M. PALANIAPPAN Vs. DISTRICT REVENUE OFFICER TIRUCHIRAPPALLI DISTRICT
September 14, 2022
M. PANDURANGAN Vs. B. CHANDRAMOHAN
November 1, 2022
M. PARVIN Vs. DIRECTORATE OF VIGILANCE AND ANTI-CORRUPTION
November 11, 2022
M. PAUL MOHAMED MUSTAFA Vs. MANAGING DIRECTOR, TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
November 3, 2022
M. PERIYASAMY Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
January 24, 2022
M. PON. SATHISH KUMAR Vs. INSPECTOR OF POLICE, DINDIGUL
July 1, 2022
M. PONVIJAYA Vs. DISTRICT EDUCATIONAL OFFICER, VALLIOOR, TIRUNELVELI DISTRICT
July 20, 2022
M. R. DHARSHAN JAIN Vs. PRINCIPAL CHIEF SECRETARY, CHENNAI
February 7, 2022
M. RAHAMATHUNISHA Vs. COMMISSIONER, GREATER CHENNAI CORPORATION
July 29, 2022
M. RAJAGOPAL Vs. SURESH
June 27, 2022
M. RAJASEKAR Vs. STATE OF TAMIL NADU
September 7, 2022
M. RAJESH KUMAR Vs. EXECUTIVE ENGINEER, TAMIL NADU PUBLIC WORKS DEPARTMENT
April 19, 2022
M. RAJESHKUMAR Vs. INSPECTOR OF POLICE
September 9, 2022
M. RAMACHANDRAN Vs. EXECUTIVE DIRECTOR
July 15, 2022
M. RAMAKRISHNA Vs. N. VIJAYALAKSHMI
December 9, 2022
M. RAMAMOORTHY Vs. STATE OF TAMIL NADU
September 23, 2022
M. RAMANIKANDAN Vs. COMMISSIONER
December 14, 2022
M. RAMESH KUMAR Vs. STATE
June 7, 2022
M. RUBINI Vs. SIVASAKTHI
December 8, 2022
M. S. ASHOK Vs. REGIONAL PASSPORT OFFICER, COIMBATORE
June 27, 2022
M. S. KALAIVANI Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION, CHENNAI
October 28, 2022
M. S. NALLASAMY Vs. COMMISSIONER OF AGRICULTURE, CHENNAI
July 12, 2022
M. S. RAGHAVAN Vs. INSPECTOR OF POLICE, BANGALORE
February 18, 2022
M. SABIQ Vs. STATE
July 5, 2022
M. SAINUDEEN HAJIYAR Vs. REVENUE DIVISIONAL OFFICER/SUB COLLECTOR, KANYAKUMARI
February 8, 2022
M. SAIYEDHA BEGUM Vs. STATE OF TAMIL NADU
January 3, 2022
M. SAMPOORNAM Vs. GOVERNMENT OF TAMIL NADU
September 29, 2022
M. SANTHIYA PRIYADARSHINI Vs. K. N. MANIVANNA SUDHEVAN
December 8, 2022
M. SATHEESH KUMAR Vs. STATE OF TAMIL NADU
September 7, 2022
M. SATHISHKUMAR Vs. STATE REP.BY INSPECTOR OF POLICE
September 16, 2022
M. SEKAR Vs. GOVERNMENT OF TAMIL NADU
October 17, 2022
M. SELVAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT
December 1, 2022
M. SELVANAYAGI Vs. STATE OF TAMIL NADU
September 13, 2022
M. SENBAGAM Vs. TEACHER RECRUITMENT BOARD
September 16, 2022
M. SHANTHI Vs. M. POORNIMA
February 4, 2022
M. SIVAGANESAN Vs. STATE OF TAMIL NADU
July 7, 2022
M. SIVAKOLUNTHU Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, TANGEDCO, CHENNAI
July 7, 2022
M. SIVAKUMAR Vs. STATE OF TAMIL NADU
September 28, 2022
M. SIVASAMY Vs. DIRECTOR OF SURVEY AND SETTLEMENTS
January 3, 2022
M. SORNAM Vs. UNION OF INDIA
January 21, 2022
M. SRIDHAR Vs. STATE
March 8, 2022
M. SRINIVASAN Vs. ANNAMALAI
January 6, 2022
M. SUBBARAYALU Vs. GOVERNMENT OF TAMIL NADU
November 24, 2022
M. SUBBIAH Vs. STATE
August 11, 2022
M. SUBRAMANIYAN Vs. S. LATHA
August 25, 2022
M. SUDHAKAR Vs. STATE INFORMATION COMMISSIONER TAMIL NADU
November 3, 2022
M. SURESH Vs. T. V. SUNDARAM IYENGAR & SONS PVT. LTD.
November 29, 2022
M. THANGAPANDI Vs. T. KARTHICK KUMAR
February 14, 2022
M. THIAGARAJAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION, VELLORE
September 7, 2022
M. UMA MAHESWARI Vs. STATE OF TAMIL NADU
January 11, 2022
M. USHARANI Vs. ADDITIONAL CENTRAL PROVIDENT FUND COMMISSIONER
July 15, 2022
M. V. BALASUBRAMANIAN Vs. CHIEF INTERNAL AUDIT OFFICER
November 4, 2022
M. VAIRAMUDI Vs. K.U. JANAKIRAMAN (DIED)
January 12, 2022
M. VALLIAMMAI Vs. DISTRICT COLLECTOR, VILLUPURAM
July 15, 2022
M. VEDHAGIRI Vs. AUTHORISED OFFICER HDFC BANK
September 19, 2022
M. VELCHAMI Vs. STATE
December 21, 2022
M. VENKATACHALAM Vs. KARUNKARAPANDIAN
February 1, 2022
M. VENKATESAN Vs. D. INDRA
February 18, 2022
M. VIRUPAKSHA Vs. P. K. DASAPRAKASH
July 15, 2022
M. YASOTHA Vs. COMMISSIONER OF SOCIAL WELFARE, CHENNAI
July 13, 2022
M........... Vs. DIRECTOR GENERAL OF POLICE
January 22, 2022
M.A.M.RAJA Vs. SPECIAL PERSONAL
March 15, 2022
M.ARAVINTHKUMAR Vs. INTELLIGENCE OFFICERS, DIRECTOR OF REVENUE INTELLIGENCE
July 22, 2022
M.ARUMUGAM Vs. DIRECTOR OF HANDLOOMS & TEXTILES, II FLOOR, KURALAGAM BUILDINGS, CHENNAI - 600 108.
July 4, 2022
M.BALAJI Vs. STATE
June 6, 2022
M.DHANALAKSHMI Vs. TAHSILDAR
July 15, 2022
M.DINESH KUMAR Vs. STATE
August 5, 2022
M.E.V.THULASI Vs. STATE OF TAMIL NADU
November 16, 2022
M.FRANCIS Vs. CHIEF EXECUTIVE OFFICER, TAMILNADU KHADI AND VILLAGE INDUSTRIES BOARD
August 5, 2022
M.GANDHI Vs. STATE OF TAMIL NADU
June 1, 2022
M.GANESAN Vs. TAMILNADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
October 19, 2022
M.GOBINATH Vs. S.SOMASUNDARAM
October 20, 2022
M.GOPALAKRISHNAN Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
February 4, 2022
M.GOVINDASAMY (DIED) Vs. N.MUTHUSAMY (DIED)
June 24, 2022
M.GOWRISHANKAR Vs. DEPUTY GENERAL MANAGER
March 25, 2022
M.GOWTHAMAN Vs. RAMESH
April 28, 2022
M.GUNASEKARAN Vs. STATE
August 11, 2022
M.GUNASUNDARI Vs. METROPOLITAN TRANSPORT CORPORATION LTD
September 12, 2022
M.ILANCHEZHIAPANDI Vs. COMMISSIONER OF POLICE
February 21, 2022
M.JAYAN Vs. AUTHORIZED OFFICER, BANK OF BARODA
September 27, 2022
M.K.MAJEETH KAMAL BATSHAH Vs. M.K.ATHAM
December 19, 2022
M.KARTHICK Vs. STATE OF TAMIL NADU
August 17, 2022
M.KARTHIKEYAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
September 20, 2022
M.L.RAVI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
December 21, 2022
M.M.NAGAR SPORTS & RECREATION CENTRE Vs. SUPERINTENDENT OF POLICE
February 4, 2022
M.MAGESH Vs. INSPECTOR OF POLICE
July 20, 2022
M.MAHMOOD MARAIKKAYAR Vs. DISTRICT COLLECTOR
April 28, 2022
M.MANIKANDAN Vs. STATE
August 29, 2022
M.MARICHAMY Vs. SUPERINTENDENT OF POLICE, CENTRAL BUREAU OF INVESTIGATION, ANTI CORRUPTION BRANCH
February 4, 2022
M.MOHAMED IQBAL Vs. DEPUTY COMMISSIONER OF POLICE
August 11, 2022
M.MOHAMEDFIYAS Vs. PASSPORT OFFICER
December 2, 2022
M.MOHAMMED HABIBULLAH AND CO Vs. KWALITY SKIN COMPANY
November 25, 2022
M.MURUGAN Vs. STATE
November 10, 2022
M.MUTHIAH STHAPATHY Vs. THE STATE
July 22, 2022
M.NAKKEERAN Vs. STATE ELECTION COMMISSIONER
January 25, 2022
M.NATARAJAN Vs. SENGODA GOUNDER
July 28, 2022
M.NIRMAL KUMAR Vs. DEPUTY DIRECTOR, THE DIRECTORATE OF ENFORCEMENT
February 4, 2022
M.P.JAYACHANDRAN Vs. STATE
November 29, 2022
M.P.MURALIDHARAN Vs. STATE INFORMATION COMMISSION
November 14, 2022
M.PALANIMALAI PROP.SREE BALA TYRES Vs. M/S. CEAT LIMITED CO.,
September 23, 2022
M.PALANISWAMY Vs. SECRETARY TO GOVERNMENT
September 29, 2022
M.PANDIYAN Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL -CUM-LABOUR COURT
February 14, 2022
M.PERUMAL Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD.
June 28, 2022
M.PRABHAVATHI Vs. K.CHANDRA (DIED)
September 2, 2022
M.PRIYADARSHINI Vs. THE PRINCIPAL SECRETARY/ COMMISSIONER DIRECTOR OF TECHNICAL EDUCATION
October 28, 2022
M.PUSHPA Vs. DIRECTOR OF SCHOOL EDUCATION
April 28, 2022
M.RADHAKRISHNAN Vs. COMMISSIONER
December 23, 2022
M.RAGHU Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
July 13, 2022
M.RAMACHANDRAN Vs. DISTRICT COLLECTOR
April 28, 2022
M.RAVIKUMAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
April 13, 2022
M.REVATHI Vs. CHIEF JUDICIAL MAGISTRATE, MADURAI
April 26, 2022
M.S.R.BALACHANDRAN Vs. A.SIVASAMY
July 14, 2022
M.SADAGOPAN Vs. M.NARASHIMAN
July 8, 2022
M.SARANYA Vs. STATE OF TAMIL NADU
April 13, 2022
M.SARAVANAN Vs. STATE
November 7, 2022
M.SASIKALA Vs. SECRETARY TO GOVERNMENT, COMMISSIONER OF REVENUE ADMINISTRATION
December 6, 2022
M.SATHISH KUMAR Vs. CHAIRMAN
February 23, 2022
M.SATHISHKUMAR Vs. SUBBANNA GOUNDER
June 17, 2022
M.SEETHARAMAN Vs. COMMISSIONER
December 2, 2022
M.SELVARAJ Vs. JAYADEVI KRISHNASAMY
June 10, 2022
M.SELVARAJ Vs. ARULMIGU ARUNACHALESWARAR THIRUKKOIL
March 14, 2022
M.SHANTHI Vs. T.CORBAN SINGH
December 12, 2022
M.SIRAJTHEEN Vs. STATE
June 13, 2022
M.SIVAKUMAR Vs. STATE
June 2, 2022
M.SRINIVASAN Vs. CHIEF EXECUTIVE OFFICER, TAMIL NADU WAKF BOARD
April 13, 2022
M.SUBBIAH Vs. STATE
September 2, 2022
M.SUKUMAR Vs. MANI ACHARI
February 28, 2022
M.THANGAMUTHU Vs. REVENUE DIVISIONAL OFFICER/ SUB DIVISIONAL MAGISTRATE
October 31, 2022
M.THANGARAJ Vs. ASSISTANT COMMISSIONER, URBAN LAND TAX COMPETENT AUTHORITY
April 13, 2022
M.THENMOZHI Vs. SUDARSAN
February 21, 2022
M.UDAYAKUMAR Vs. INSPECTOR OF POLICE
April 22, 2022
M.V.S.RAJENDRANATH Vs. RAJ TELEVISION NETWORK LTD.
April 29, 2022
M.VAIRAVELU Vs. DEPUTY SUPERINTENDENT OF POLICE
May 11, 2022
M.VEERAMANI Vs. INSPECTOR OF POLICE
April 21, 2022
M.VELANKANNI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORP.
December 23, 2022
M.VIJAYAKUMAR Vs. RAJESWARI (DECEASED)
September 12, 2022
M.VINOTH Vs. STATE
July 25, 2022
M.YUVARAJ Vs. ADHISESHA RAO
July 4, 2022
M/S. ATC TELECOM INFRASTRUCTURE PRIVATE LIMITED Vs. SUPERINTENDENT OF POLICE
December 22, 2022
M/S. COLOR HOME DEVELOPERS PVT. LTD Vs. M/S. COLOR CASTLE OWNERS SOCIETY
April 5, 2022
M/S. MALUR TUBES PRIVATE LIMITED Vs. STATE OF TAMIL NADU
December 2, 2022
M/S. SREE GOKULAM CHITS & FINANCE COMPANY (P) LIMITED Vs. M.JAYAKUMAR
September 7, 2022
M/S.OIL AND NATURAL GAS CORPORATION LIMITED Vs. TMT.HABULA AMMAL
October 20, 2022
MAADHU Vs. STATE OF TAMIL NADU
September 26, 2022
MACRO MARVEL PROJECTS LIMITED Vs. J.VENGATESH
September 28, 2022
MADHALAIMUTHU Vs. STATE
February 15, 2022
MADHAN Vs. STATE
July 22, 2022
MADHAN Vs. DISTRICT COLLECTOR, TRICHY
February 11, 2022
MADHANBABU Vs. STATE
September 15, 2022
MADHURAJ Vs. STATE
December 22, 2022
MADRAS SPORTING YOUNGSTERS FOOTBALL CLUB Vs. TAMIL NADU FOOTBALL ASSOCIATION
January 31, 2022
MADURAI CORPORATION, MADURAI Vs. INSPECTOR OF LABOUR, MADURAI
April 22, 2022
MADURAI DISTRICT PRIVATE BUS OWNERS ASSOCIATION Vs. UNION OF INDIA
July 6, 2022
MADURAI EAST CONSTITUENCY TAX PAYERS Vs. R.K. SENTHIAPPA NADAR & CO.
October 14, 2022
MADURAI EAST CONSTITUENCY TAX PAYERS WELFARE ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU
October 14, 2022
MADURAI KAMARAJ UNIVERSITY Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
February 1, 2022
MADURAI KARPAGA NAGAR NAGARATHAR SANGAM Vs. STATE OF TAMIL NADU
June 23, 2022
MADURAI POWER CORPORATION PRIVATE LIMITED Vs. INSPECTOR GENERAL OF REGISTRATION
August 10, 2022
MADURAMMAL Vs. K. GUNASEKARAN
January 31, 2022
MAGESHWARAN Vs. STATE BY ITS THE SUB INSPECTOR OF POLICE, CUDDALORE
February 10, 2022
MAGUDAMURTHI Vs. STATE
June 21, 2022
MAHADEVAN Vs. STATE
June 10, 2022
MAHALAKSHMI Vs. SUPERINTENDENT OF POLICE
June 7, 2022
MAHALAKSHMI Vs. STATE
June 27, 2022
MAHALINGAM Vs. STATE
October 19, 2022
MAHALINGAM Vs. SECRETARY TO GOVERNMENT, HOME OF PROHIBITION AND EXCISE DEPARTMENT, CHENNAI
January 10, 2022
MAHARAJA Vs. STATE
July 14, 2022
MAHARAJA Vs. STATE
December 15, 2022
MAHARANI ARTS AND SCIENCE COLLEGE Vs. STATE OF TAMIL NADU
August 25, 2022
MAHENDRAN Vs. STATE
March 9, 2022
MAHENDRAN Vs. STATE
December 20, 2022
MAHENDRAN Vs. STATE
September 2, 2022
MAHESWARI Vs. N. RAMAN PILLAI
November 28, 2022
MAHESWARI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
January 7, 2022
MAHI Vs. STATE
June 10, 2022
MAHINDRA RURAL HOUSING FINANCE LIMITED Vs. DISTRICT COLLECTOR, TIRUVANNAMALAI
February 11, 2022
MAJIBUR RAHMAN Vs. STATE
October 17, 2022
MAJOR FRANK RALSTON SAMUEL RAJ Vs. KEZIA PADMINI SWARNA PANDIAN
March 30, 2022
MALAIYANDI NAICKER Vs. JANAKIRAMAN
February 28, 2022
MALLAN Vs. STATE
February 28, 2022
MALLIGA Vs. SUBRAMANI
February 14, 2022
MALLIGA Vs. P.KUMARAN
March 23, 2022
MALLIGA Vs. STATE
November 11, 2022
MALLIGESWARI Vs. SAKTHI KIRUBA
February 28, 2022
MANAGEMENT Vs. CONTROLLING AUTHORITY
November 18, 2022
MANAGEMENT Vs. AUTHORITY
June 14, 2022
MANAGEMENT Vs. PRESIDING OFFICER
February 8, 2022
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION Vs. SPECIAL DEPUTY COMMISSIONER OF LABOUR
November 11, 2022
MANAGEMENT OF TAMIL NADU Vs. LABOUR OFFICER
July 11, 2022
MANAGEMENT OF WS INDUSTRIES INDIA LIMITED Vs. R. SAMUEL
November 23, 2022
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD. Vs. ASSISTANT COMMISSIONER OF LABOUR (CONCILIATION)
December 23, 2022
MANAGEMENT, GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION Vs. T. SENTHILKUMAR
January 27, 2022
MANAGEMENT, JAFRA INSOLES INDIA LTD. Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT, VELLORE DISTRICT
January 28, 2022
MANAGEMENT, M/S. BRITISH AIRWAYS Vs. PRESIDING OFFICER
February 8, 2022
MANAGEMENT, MANSON ENTERPRISES (INDIA) PVT. LTD. , HOSUR Vs. PRESIDING OFFICER, LABOUR COURT, SALEM
January 19, 2022
MANAGER, M/S. IFFCO - TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. LOGANAYAGI
September 12, 2022
MANAGER, M/S. ORIENTAL INSURANCE COMPANY LIMITED Vs. SHANMUGHASUNDARAM
July 1, 2022
MANAGER, TATA AIG GENERAL INS. CO. Vs. KATHAMUTHU
April 13, 2022
MANAGER, UCO BANK, ANNA NAGAR Vs. A. E. CHELLIAH
December 16, 2022
MANAGER,IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. SATHISH KUMAR
September 27, 2022
MANAGING DIRECTOR Vs. S.MALA
October 14, 2022
MANAGING DIRECTOR Vs. MANJULA
September 22, 2022
MANAGING DIRECTOR Vs. THAVAMURUGAN
July 12, 2022
MANAGING DIRECTOR Vs. S. JAGGANNATHAN
April 5, 2022
MANAGING DIRECTOR, ERODE Vs. P. THANGARAJ
June 30, 2022
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORP. Vs. S.SANGILIKALAI
November 14, 2022
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. S. NAGARAJAN
January 4, 2022
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. GOKILA
September 2, 2022
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. GANESAN
September 6, 2022
MANAGING DIRECTOR, TAMIL NADU TRANSPORT VILLUPURAM LIMITED Vs. KOUSALYA
June 13, 2022
MANAGING DIRECTOR, TNSTC MADURAI LIMITED Vs. O. MATHANA PRAKASH
July 15, 2022
MANI Vs. STATE
March 17, 2022
MANI Vs. STATE
August 16, 2022
MANI Vs. STATE
September 27, 2022
MANI Vs. STATE
June 10, 2022
MANI Vs. STATE
August 26, 2022
MANIKANDAN Vs. STATE
December 21, 2022
MANIKANDAN Vs. STATE
October 14, 2022
MANIKANDAN Vs. STATE
July 25, 2022
MANIKANDAN Vs. STATE
June 27, 2022
MANIKANDAN Vs. STATE
June 30, 2022
MANIKANDAN Vs. STATE
June 22, 2022
MANIKANDAN Vs. STATE
March 21, 2022
MANIKANDAN V. Vs. STATE
July 4, 2022
MANIKANDDAN @ PATTAMANI Vs. STATE
July 29, 2022
MANIKKAM Vs. STATE OF TAMIL NADU
November 1, 2022
MANIMARAN Vs. STATE OF TAMIL NADU
August 4, 2022
MANIMARAN Vs. CHIEF GENERAL MANAGER
February 16, 2022
MANIVANNAN Vs. STATE OF TAMIL NADU
March 17, 2022
MANIVASAGAM Vs. KARMEGAM
June 9, 2022
MANIVASAGAM Vs. STATE
November 29, 2022
MANJULA Vs. STATE OF TAMIL NADU
October 20, 2022
MANJULA Vs. STATE
July 11, 2022
MANOHARAN Vs. STATE
March 3, 2022
MANOHARAN Vs. STATE
December 16, 2022
MANOJKUMA Vs. STATE
October 13, 2022
MANOKARAN Vs. STATE OF TAMIL NADU
September 21, 2022
MARAGATHAM Vs. CHELLADURAI
March 4, 2022
MARAN Vs. STATE
December 1, 2022
MARG LIMITED MARG AXIS Vs. STANDARD CHARTERED BANK
March 14, 2022
MARGARET GETTY RENE GONSELVES Vs. ST.THERASA CHURCH, MAHE
June 9, 2022
MARI Vs. STATE
June 22, 2022
MARI Vs. STATE
January 31, 2022
MARIA ANTHONY RAJ Vs. STATE
June 28, 2022
MARIA RAMESH Vs. STATE
August 11, 2022
MARIAMMAL Vs. TRANS TRAI INDIA LIMITED
May 6, 2022
MARIDHAS Vs. S.R.S.UMARI SHANKAR
February 10, 2022
MARILAKSHMI Vs. MANOJRAM
December 6, 2022
MARIMUTHU Vs. P.APPAVOO
December 15, 2022
MARIYALIO AMUTHAN Vs. INSPECTOR OF POLICE
June 28, 2022
MARIYAPPAN Vs. STATE
June 8, 2022
MARUTHI Vs. STATE
October 28, 2022
MARUTHUPANDIAN Vs. P. KASIRAMAN
January 27, 2022
MASOODKHAN Vs. STATE
November 7, 2022
MASTER R.SELVENDIRAN Vs. TAMIL NADU DR.AMBEDKAR LAW UNIVERSITY
October 20, 2022
MATHAMMAL Vs. AMARAVATHY
August 3, 2022
MATHIVANAN Vs. STATE
December 16, 2022
MATHIYALAGAN Vs. SUPERINTENDENT OF POLICE
April 1, 2022
MATHIYALAGAN Vs. STATE
May 18, 2022
MATHIYALAGAN Vs. GOVINDASAMY
February 15, 2022
MATHIYALAGAN Vs. STATE
July 8, 2022
MATHU Vs. STATE
August 12, 2022
MATILDA Vs. STATE OF TAMIL NADU
June 21, 2022
MAXWORTH ORCHARDS (INDIA) LIMITED Vs. N.RADHAKRISHNAN
March 16, 2022
MAYILAMMAL Vs. STATE
July 15, 2022
MAYUR METHA Vs. STATE
June 27, 2022
MEDICAL OFFICER, PRIMARY HEALTH CENTRE, MELPURAM Vs. N. NAGAPPAN NAIR
February 14, 2022
MEENAKSHI SUNDARAM Vs. INSPECTOR OF POLICE
December 21, 2022
MEENAKSHI TRADERS Vs. SECRETARY TO GOVERNMENT
February 17, 2022
MEENAVA THANTHAI K.R.SELVARAJ Vs. NATIONAL GREEN TRIBUNAL
March 18, 2022
MEERA Vs. STATE
June 27, 2022
MEHARAJ Vs. STATE
January 20, 2022
MEHATHAB ALI Vs. STATE
June 2, 2022
MERCY HOME Vs. GOVERNMENT OF TAMIL NADU
July 13, 2022
METROHM INDIA LTD. Vs. M. SIVAKUMARI
December 20, 2022
MEYAPPAN Vs. STATE
December 16, 2022
MICHEL Vs. INSPECTOR OF POLICE
November 8, 2022
MINJUR PAGUTHI POTHU THOZHILALAR SANGAM Vs. GOVERNMENT OF TAMIL NADU
November 23, 2022
MINOR Vs. K. VIJAY
March 8, 2022
MINOR ANNI JOY Vs. BENNY ANBURAJ
October 13, 2022
MINOR HARIHARAN Vs. KAMARAJ
February 14, 2022
MINOR K. T. SRIVATSAN Vs. SAINIK SCHOOLS SOCIETY
July 20, 2022
MINOR P.N.KAVIN NILAVAN Vs. UNION OF INDIA
February 4, 2022
MIOT HOSPITALS Vs. VENKATA RAMANAIAH
February 1, 2022
MIOT HOSPITALS EDUCATIONAL TRUST Vs. NIL
October 18, 2022
MIR ANAS ALI Vs. STATE
December 23, 2022
MITHELESH Vs. STATE OF TAMIL NADU
October 14, 2022
MOGANRAJ CORRECTLY SPELT AS MOHANRAJ Vs. STATE
July 22, 2022
MOHAMED ABOOBACKER CHANK LUNGI PRIVATE LIMITED Vs. REVATHY TEXTILES 288
September 27, 2022
MOHAMED BASHA Vs. STATE
June 28, 2022
MOHAMED FAROOK Vs. DISTRICT COLLECTOR PUDUKKOTTAI
September 13, 2022
MOHAMED FIZAL Vs. STATE
June 28, 2022
MOHAMED FROSKHAN Vs. STATE
September 30, 2022
MOHAMMAD ZAENAL ARIFIN Vs. STATE
April 26, 2022
MOHAMMED ALI Vs. STATE
July 8, 2022
MOHAMMED ASARUDEEN Vs. UNION OF INDIA
September 28, 2022
MOHAMMED FARUK Vs. STATE
June 2, 2022
MOHAMMED IMRAN MANSOORI Vs. STATE
August 17, 2022
MOHAMMED RAFI Vs. STATE
August 29, 2022
MOHAMMED SULAIMAN BASHA Vs. STATE
September 28, 2022
MOHAN Vs. STATE
August 26, 2022
MOHAN Vs. STATE
October 11, 2022
MOHANA Vs. RAMEESA BEEVI
March 14, 2022
MOHANDASS Vs. STATE
July 13, 2022
MOHANRAJ Vs. STATE THROUGH ADDITIONAL SUPERINTENDENT OF POLICE
August 5, 2022
MOLASI PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LTD. Vs. INCOME TAX OFFICER, NAMAKKAL
November 4, 2022
MONICCA SHANTHA NELSON Vs. RAJALAKSHMI VENUGOPAL
February 3, 2022
MOSAKUMAR Vs. STATE
December 15, 2022
MOTHEES BABA Vs. STATE OF TAMIL NADU
September 2, 2022
MOTHER SUPERIOR, ADAIKALAMATHA Vs. P.L.SHANMUGHAM
December 19, 2022
MR.K. VARATHAN PROPRIETOR Vs. MR. PRAKASH BABU NAKUNDHI REDDY
October 13, 2022
MRF LIMITED Vs. MINISTRY OF CORPORATE AFFAIRS
January 6, 2022
MRH ELECTRONICS Vs. REGISTRAR, DEBTS RECOVERY APPELLATE TRIBUNAL, CHENNAI
January 5, 2022
MRS. NOORJAHAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 26, 2022
MUGAVAI INDANE GAS AGENCY, RAMANATHAPURAM Vs. GENERAL MANAGER (LPG-S), MADURAI
January 3, 2022
MUHALLI MUTHAVALLI H. HAJA NAZIMUDDEN SAHIB Vs. ADHOC BOARD OF ADMINISTRATORS
January 5, 2022
MUHAMED BARUK Vs. STATE
April 28, 2022
MUKESH Vs. STATE
October 6, 2022
MUNIAPPAN Vs. INSPECTOR OF POLICE, KRISHNAGIRI
February 18, 2022
MUNICIPAL COMMISSIONER Vs. SRINIVASAN
February 1, 2022
MUNIRAJ Vs. STATE
April 21, 2022
MUNIRATHINAMMAL Vs. T.E.ARUNA
June 20, 2022
MUNIYAMMAL Vs. MUTHAIYA
February 24, 2022
MUNIYAMMAL Vs. SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, CHENNAI
January 4, 2022
MUNUSAMY Vs. STATE
October 20, 2022
MUPPASANI KRISHNA Vs. STATE
September 14, 2022
MURALI Vs. STATE
July 14, 2022
MURALI Vs. INSPECTOR OF POLICE, NIB-CID POLICE STATION, CHENNAI.
September 26, 2022
MURALI KRISHNA CHAKRALA Vs. DEPUTY DIRECTOR
November 23, 2022
MURALIDHARAN Vs. STATE
August 30, 2022
MURTHI Vs. STATE
July 19, 2022
MURTHY Vs. STATE
July 6, 2022
MURUGA HOME INDUSTRIES Vs. STATE OF TAMIL NADU
June 7, 2022
MURUGAN Vs. STATE BY INSPECTOR OF POLICE,
September 16, 2022
MURUGAN Vs. STATE
February 15, 2022
MURUGAN Vs. DEPUTY SUPERINTENDENT OF POLICE
February 8, 2022
MURUGAN Vs. STATE
February 28, 2022
MURUGAN Vs. STATE
April 6, 2022
MURUGAN Vs. STATE
November 4, 2022
MURUGANANTHAM Vs. DIRECTOR GENERAL OF POLICE
January 31, 2022
MURUGANANTHAM Vs. DIRECTOR GENERAL OF POLICE
January 24, 2022
MURUGESAN Vs. CHAKRAPANI
January 28, 2022
MURUGESAN Vs. STATE
October 13, 2022
MURUGESAN Vs. SUPERINTENDING ENGINEER TANGEDCO
July 25, 2022
MURUGESAN Vs. SUBBAIAH
March 1, 2022
MURUGESAN Vs. SUPERINTENDENT OF POLICE
May 11, 2022
MURUGESAN Vs. STATE
May 18, 2022
MURUGESAN Vs. SUPERINTENDENT OF POLICE
April 27, 2022
MUTHU Vs. STATE
October 10, 2022
MUTHU CHEZHIAN Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF REVENUE GOVERNMENT OF TAMIL NADU FORT
September 13, 2022
MUTHU KOTHANAR Vs. S.DHANASUNDARAM
March 10, 2022
MUTHU VAZHIVITTAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
February 11, 2022
MUTHUKUMAR Vs. STATE
March 4, 2022
MUTHUKUMAR Vs. ANNAKAMU
January 11, 2022
MUTHUKUMARAN Vs. STATE
October 26, 2022
MUTHULAKSHMI Vs. THENAMMAL
January 25, 2022
MUTHULAKSHMI Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU
July 20, 2022
MUTHUMARIYAPPAN Vs. STATE
February 23, 2022
MUTHUPANDI Vs. INSPECTOR OF POLICE AVANIYAPURAM POLICE STATION
September 1, 2022
MUTHUPANDI Vs. STATE
December 19, 2022
MUTHURAJ Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU
February 23, 2022
MUTHUVAPPA Vs. STATE
December 6, 2022
MUTHUVEL Vs. STATE
January 24, 2022
N. ABDUL SALAM Vs. VICE PRESIDENT, HEAD, CBB, CORPORATE BANKING, AXIS BANK LIMITED
January 3, 2022
N. ANTONY Vs. CHENNAI PORT TRUST
July 26, 2022
N. BALADESH Vs. CHAIRMAN, THE TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION LTD.
November 22, 2022
N. BRINDHA Vs. S. THANGADURAI
December 7, 2022
N. CHAKRAPANI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU, CHENNAI
July 6, 2022
N. DHARA Vs. G. SRINIVASA
April 12, 2022
N. I. JOHN BENJAMIN Vs. COMMISSIONER OF SCHOOL EDUCATION, CHENNAI
January 7, 2022
N. J. SATHEESH KUMAR Vs. DIRECTOR OF COLLEGIATE EDUCATION, CHENNAI
September 5, 2022
N. KARTHIKA Vs. V. C. M. SIVAPRAKASAM
December 8, 2022
N. KRISHNAMOORTHI Vs. STATE
March 1, 2022
N. LAKSHMANAN Vs. COMMISSIONER, HINDU RELIGIOUS
January 11, 2022
N. MADHAVA RAO Vs. DISTRICT COLLECTOR, CHENGALPATTU
January 19, 2022
N. MAGESH PADMANABAN Vs. SECRETARY TO GOVERNMENT
December 1, 2022
N. MALLIGA Vs. STATE OF TAMIL NADU
November 10, 2022
N. MUNISAMY Vs. V. MOHANA
January 11, 2022
N. PALANIVELU Vs. S. SANTHAMANI
December 20, 2022
N. PANNERSELVAM Vs. P. ANANDAN
February 28, 2022
N. PERUMAL Vs. GOVERNMENT OF TAMIL NADU
July 14, 2022
N. PRABAVATHY Vs. R. SATHISH
December 6, 2022
N. PREAM PRASAD Vs. JAGADEESWARI
February 4, 2022
N. SELVARAJAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
July 14, 2022
N. SHEELA DEVI Vs. PANKAJ KUMAR BANSAL
February 3, 2022
N. SIVAKUMAR Vs. STATE OF TAMIL NADU
January 6, 2022
N. SIVAKUMAR Vs. MANAGING DIRECTOR, TNSTC (VILLUPURAM DIVISIONAL - I), VILLUPURAM
February 17, 2022
N. UMASHANKAR Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT
January 3, 2022
N. V. NAGARAJ Vs. INDIAN OVERSEAS BANK,
July 15, 2022
N. VINAYAGAM Vs. GOVERNMENT OF TAMIL NADU
November 18, 2022
N.CHINNASAMY Vs. DISTRICT REGISTRAR
December 16, 2022
N.DHANRAJ KOCHAR Vs. DIRECTOR DIRECTORATE OF ENFORCEMENT
January 27, 2022
N.DHARANIPATHI Vs. K.SHANMUGAM
March 18, 2022
N.ETHIRAJ Vs. COMMISSIONER OF POLICE
June 16, 2022
N.G.PALANISAMY Vs. ADDITIONAL CHIEF SECRETARY AND COMMISSIONER OF LAND ADMINISTRATION
July 27, 2022
N.GURUSAMY Vs. T.L.KANDASAMY
August 10, 2022
N.K.RAM VISHNU RAJA Vs. COMMISSIONER
August 1, 2022
N.K.SENKALIAPPAN Vs. CHITRA MILLS
April 29, 2022
N.KANNAN Vs. YADHAVAR KALVI NIDHI
April 12, 2022
N.KARUNANIDHI Vs. UNION OF INDIA
April 22, 2022
N.M. VEERAIYAN Vs. STATE
January 11, 2022
N.MAHESWARI Vs. GOVERNMENT OF TAMIL NADU
July 14, 2022
N.MANIRAJ Vs. BAR COUNCIL OF TAMIL NADU & PUDUCHERRY
April 26, 2022
N.MOHAMED FAROOK Vs. STATE
April 4, 2022
N.NAGARAJAN Vs. SCHEKAR RAJ
September 27, 2022
N.NAVEEN BAALAJI Vs. D.V.BALAJI
June 30, 2022
N.P.PALANISWAMY Vs. STATE OF TAMIL NADU
September 16, 2022
N.PAPPATHI Vs. STATE
March 10, 2022
N.PONMUDI Vs. VILLUPURAM DISTRICT CENTRAL CO-OPERATIVE BANK LTD.
December 16, 2022
N.PREMKUMAR Vs. GOVERNMENT OF TAMIL NADU
February 18, 2022
N.RAMESH Vs. STATE
April 21, 2022
N.RAVEENDRANATHA REDDY Vs. DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT, GOVERNMENT OF INDIA
January 27, 2022
N.SETHUMADHAVAN Vs. N.TAMIL SELVI
August 5, 2022
N.SUBRAMANIA CHOUDHRY Vs. S.RAMU
January 25, 2022
N.SUNDRAM Vs. S.VEDHANAYAGI
June 24, 2022
N.SYAMASUNDARA NAIDU Vs. V.DAKSHINAMOORTHY
June 21, 2022
N.TAMILSELVAN Vs. STATE
July 14, 2022
N.VAIDYANATHAN Vs. V.NARAYANASWAMY
April 29, 2022
N.VANCHIMUTHU Vs. STATE
April 29, 2022
NACHIMUTHU Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
September 2, 2022
NADAR URAVINMURAI Vs. PAULRAJ
November 25, 2022
NAG LEATHERS PVT. LTD. Vs. MUZAIN HIDES, PROPRIETOR : S.K.NAZEER AHMED
January 3, 2022
NAGAPPAN Vs. KANNIAH REDDIYAR
July 13, 2022
NAGAPPAN Vs. RATHINA GOUNDER
February 16, 2022
NAGAPPAN Vs. STATE
December 22, 2022
NAGARAJ Vs. STATE
April 21, 2022
NAGARAJAN Vs. STATE
July 4, 2022
NAGARATHINAM Vs. K.R.SRINIVASAN (DIED)
March 9, 2022
NAIDU AMRUTESH REDDY Vs. ASSISTANT DIRECTOR
March 14, 2022
NAKKHEERAN GOPAL Vs. RAJENDRAN
February 25, 2022
NAKKHEERAN PUBLICATIONS Vs. C.K.DHANDAPANI
July 13, 2022
NAKSHATRA BIND A.K Vs. STATE OF TAMILNADU
April 26, 2022
NALAPERUMAL Vs. CHIEF ELECTION COMMISSIONER, ELECTION COMMISSION OF INDIA
January 4, 2022
NALLAMMAL Vs. SENGODA GOUNDER
March 25, 2022
NALLENDRAN Vs. STATE OF TAMIL NADU
November 2, 2022
NALLI KUPPUSWAMI CHETTI Vs. TAHSILDAR
April 22, 2022
NALLU GOUNDER Vs. PITCHAI
February 18, 2022
NAMASSIVAYANE Vs. DISTRICT COLLECTOR-CUM-APPELLATE AUTHORITY
September 13, 2022
NAMBI NARAYANAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD.
September 23, 2022
NANDAGOPAL YADAV Vs. UDAI PRATAP SINGH
May 27, 2022
NANDHA AYURVEDA MEDICAL COLLEGE Vs. DIRECTOR OF INDIAN MEDICINE
May 13, 2022
NANDHI DHALL MILLS, SALEM Vs. KOTAK MAHINDRA BANK LTD.
January 21, 2022
NANDHINI Vs. POOVARASAN
March 17, 2022
NANJAMMAL Vs. STATE
March 23, 2022
NANJIL SAMPATH Vs. STATE
January 20, 2022
NANTHAKUMAR Vs. STATE
October 10, 2022
NARASIMMAN Vs. STATE
July 18, 2022
NARASUS COFFEE COMPANY Vs. FOOD INSPECTOR, TIRUPPUR CITY MUNICIPAL CORPORATION
January 4, 2022
NARAYANAN RAMASAMY Vs. SUN TV NETWORK LIMITED
July 15, 2022
NARENDIRADEVAN Vs. STATE
October 27, 2022
NARENDRA KUMAR GUPTA Vs. STATE
November 29, 2022
NARESH Vs. STATE
July 20, 2022
NARESH Vs. STATE
November 8, 2022
NATCHAL Vs. CHOKKALINGAM
July 29, 2022
NATCHIAR AMMAL Vs. G. MURUGAN
February 2, 2022
NATIONAL INSURANCE CO LTD Vs. SRIMATHI SUDHA
March 25, 2022
NATIONAL INSURANCE CO. LIMITED Vs. KANNAIYAN
August 4, 2022
NATIONAL INSURANCE CO. LTD. Vs. LEELA SHANKAR
January 5, 2022
NATIONAL INSURANCE CO.LTD Vs. SANTHAKUMARI
November 3, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. PAULRAJ
January 4, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. SELVAN
March 10, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. M. DEEPA
January 31, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. S. MUTHU
August 12, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. D.SENTHIL KUMAR
April 4, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. A.MARY
July 11, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. LAVANYA
June 30, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. JOTHI
April 27, 2022
NATIONAL INSURANCE COMPANY LTD Vs. PRASHANT TIKMANI PROPRIETOR
November 11, 2022
NATIONAL INSURANCE COMPANY LTD Vs. SUBARUDDIN
January 4, 2022
NATIONAL TESTING AGENCY Vs. K. S. MANOJ
January 25, 2022
NAVANEETHAKRISHNAN Vs. DHARADEVI
April 11, 2022
NAVEENKUMAR Vs. STATE
October 6, 2022
NAVIN HOUSING AND PROPERTIES PRIVATE LIMITED Vs. HEMALATHA
February 1, 2022
NCC INFRASTRUCTURE HOLDINGS LIMITED Vs. TAQA INDIA POWER VENTURES PRIVATE LIMITED
January 11, 2022
NESS WADAI Vs. STATE OF TAMIL NADU
May 27, 2022
NETHAJI POKKUVARATHU Vs. CHIEF SECRETARY
January 6, 2022
NETHRODAYA Vs. STATE OF TAMIL NADU
September 19, 2022
NEW INDIA ASSURANCE CO. LIMITED Vs. POONGODI
August 30, 2022
NEW INDIA ASSURANCE CO. LIMITED Vs. INDIRAGANDHI
July 25, 2022
NEW INDIA ASSURANCE CO. LIMITED Vs. GEETHA
September 22, 2022
NEW INDIA ASSURANCE CO. LTD Vs. V.HARIKRISHNAN
April 29, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. S.PREMALATHA
November 30, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. S. KRISHNAN
July 6, 2022
NEW INDIA ASSURANCE CO.LTD Vs. PALANISAMY
November 30, 2022
NEW INDIA ASSURANCE COMPANY LIMITED Vs. P. PALANIAMMAL
January 4, 2022
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SARAN RAJ KUMAR
August 30, 2022
NEW INDIA ASSURANCE COMPANY LTD Vs. MEENAL
November 30, 2022
NEW INDIA INSURANCE CO. LIMITED Vs. MANIMEKALAI
August 8, 2022
NEWTON Vs. STATE
March 15, 2022
NEXT RADIO LIMITED Vs. UNION OF INDIA
April 20, 2022
NIJAMDEEN NOORUL AMEEN Vs. STATE
May 18, 2022
NIJAMUDHEEN Vs. STATE
November 8, 2022
NIMBASINGH Vs. STATE
August 17, 2022
NIRMAL M. S/O.MOHANAKUMARAN NAIR G Vs. STATE OF TAMIL NADU
October 6, 2022
NIRMALA Vs. DURAISAMY
January 25, 2022
NIRMALA A. JHABAKH Vs. DISTRICT REGISTRAR, UDHAGAMANDALAM ROAD
January 10, 2022
NIRMALKUMAR Vs. STATE
January 4, 2022
NISHA Vs. STATE OF TAMIL NADU
April 11, 2022
NOORJAHAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 26, 2022
NOORJAHAN Vs. MOHAMED MARIYAM
January 27, 2022
NOORUDDIN Vs. STATE
October 18, 2022
NOORUDEEN Vs. STATE
August 26, 2022
NORTHERN ARC CAPITAL LIMITED Vs. SAMBANDH FINSERVE PRIVATE LIMITED
June 8, 2022
NORTHERN ARC CAPITAL LIMITED Vs. FEED BACK INFRA PRIVATE LIMITED
February 2, 2022
NTTF INDUSTRIES PVT LTD. Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT
November 11, 2022
NUMINOUS IMPEX (I) PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS
April 8, 2022
O. MATHIVANAN Vs. ADDITIONAL CHIEF SECRETARY/COMMISSIONER
July 25, 2022
O. MUNIYAPPA Vs. SECRETARY TO GOVERNMENT
December 1, 2022
O. PANEERSELVAM Vs. AIADMK
July 11, 2022
O.HARIBABU Vs. DISTRICT COLLECTOR
December 13, 2022
O.M.A.UDHUMAN MYDEEN Vs. CHIEF EXECUTIVE OFFICER
August 29, 2022
O.N.RAJU Vs. K.KRISHNAN
March 24, 2022
O.SELVAM Vs. COMMISSIONER OF SCHOOL EDUCATION
March 4, 2022
OFFICIAL TRUSTEE OF TAMIL NADU Vs. KARUNAKARAN
February 4, 2022
OGUN STEEL ROLLING MILLS (P) LTD. Vs. CHAIRMAN & MANAGING DIRECTOR
July 8, 2022
OIL AND NATURAL GAS CORPORATION LIMITED Vs. RAJESWARI
March 2, 2022
OM VINAYAGA RECREATION CLUB Vs. GOVERNMENT OF TAMIL NADU
January 3, 2022
ORIENTAL INSURANCE CO. LIMITED Vs. SUGUNA
May 5, 2022
ORIENTAL INSURANCE CO. LTD Vs. PARKAVI
January 4, 2022
ORIENTAL INSURANCE CO. LTD Vs. SANTHY
December 6, 2022
ORIENTAL INSURANCE CO. LTD. Vs. RADHADEVI
March 1, 2022
ORIENTAL INSURANCE CO., LTD Vs. THANGAM
December 16, 2022
ORIENTAL INSURANCE COMPANY LIMITED Vs. D.SATHISHKUMAR
December 16, 2022
ORIENTAL INSURANCE COMPANY LIMITED Vs. PANI STELLA
February 21, 2022
ORIENTAL INSURANCE COMPANY LIMITED Vs. KALIYAMMAL
October 27, 2022
ORIENTAL INSURANCE COMPANY LIMITED Vs. INDIAN BANK
March 14, 2022
ORIENTAL INSURANCE COMPANY LIMITED Vs. S.VELUSAMY
June 10, 2022
ORIENTAL INSURANCE COMPANY LTD. , TRICHY Vs. P. NALLU
January 27, 2022
P. ANAND Vs. ASSISTANT DIRECTOR
December 1, 2022
P. ARUMUGAM Vs. STATE OF TAMIL NADU
November 14, 2022
P. ARUMUGAM Vs. K. NANDHEESWARAN
July 13, 2022
P. ARUMUGAM Vs. TAMIL NADU STATE ELECTION COMMISSIONER
February 16, 2022
P. ARUMUGAM Vs. GENERAL MANAGER (ADMINISTRATION)
June 6, 2022
P. ARUNKUMAR Vs. STATE
January 4, 2022
P. BALA Vs. SEARCH LIGHT PRODUCTION BY ITS PROPREITOR, RAJIV BABBAR
January 25, 2022
P. BALU Vs. MINISTRY OF DEFENCE,
January 25, 2022
P. BENJAMIN Vs. DIRECTOR GENERAL OF POLICE
June 21, 2022
P. CHANTHIRAKALA Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
January 24, 2022
P. CHELLAMMAL Vs. ASSOCIATE COMMISSIONER-II, COMMERCIAL TAX, PALANI
November 7, 2022
P. CHINNADURAI Vs. T. SUBBUTHAI
February 24, 2022
P. DHANAM Vs. K. S. VASANTH
December 6, 2022
P. DHANASEELAN Vs. UNION OF INDIA
February 1, 2022
P. DHARAMCHAND Vs. B. GURUBAGYAM
September 7, 2022
P. DURAISAMY Vs. REGISTRAR OF COOPERATIVE SOCIETIES, M. V. NATARAJAN MAALIGAI, CHENNAI
July 20, 2022
P. ESWARAMOORTHY Vs. KUMUDHAM
December 1, 2022
P. GANESAN Vs. M.REVATHY PREMA RUBARANI
July 12, 2022
P. GANESH PRASAD Vs. STATE OF TAMIL NADU
May 11, 2022
P. GNANA DHAS Vs. AUTHORIZED OFFICER, INDIAN OVERSEAS BANK
November 1, 2022
P. GNANASEKARAN PANDIAN NADAR Vs. V. N. D. DEVARAJAN
February 4, 2022
P. GOPI Vs. DISTRICT FOREST OFFICER
December 14, 2022
P. GRACE THAVAMANI Vs. SPECIAL TAHSILDAR, PERAMBALUR
July 6, 2022
P. JANAKIRAMAN Vs. MANAGING DIRECTOR
December 1, 2022
P. JAYAMANICKAM Vs. TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD.
November 25, 2022
P. JEEVARATHINAM Vs. REGIONAL TRANSPORT OFFICER, (LICENSING AUTHORITY), CHENNAI
January 3, 2022
P. K. POUNRAJ Vs. S. RANGANATHAN
February 4, 2022
P. K. SHEFI Vs. DIRECTOR/CS, THE INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD.
June 29, 2022
P. KALAIVANI Vs. K. P. SELVAM
December 21, 2022
P. KALIMUTHU Vs. STATE OF TAMIL NADU
July 20, 2022
P. KANNAN Vs. COMMISSIONER
March 15, 2022
P. KANNAN Vs. DISTRICT REVENUE OFFICER
December 15, 2022
P. KRISHNAN Vs. STATE OF TAMIL NADU
December 1, 2022
P. KRISHNAPPA Vs. PADMAVATHY
July 8, 2022
P. KUMAR Vs. DISTRICT COLLECTOR
December 16, 2022
P. KUNJU Vs. DISTRICT COLLECTOR, TIRUVARUR
September 7, 2022
P. MADHUMALAR Vs. S. SURESH
December 8, 2022
P. MAHESWARI Vs. SECRETARY TO GOVERNMENT
June 20, 2022
P. MANIMEGALAI Vs. STATE OF TAMIL NADU
January 20, 2022
P. MARIMUTHU Vs. K. KALAIYARASAN
January 6, 2022
P. MUJEETHABAI Vs. STATE OF TAMIL NADU
September 27, 2022
P. MURALEETHARAN Vs. CHAIRMAN
April 20, 2022
P. MURUGESAN Vs. TAMIL NADU POLLUTION CONTROL BOARD,
July 7, 2022
P. MUTHANDI Vs. SECRETARY TO GOVERNMENT
October 27, 2022
P. MUTHURAJ Vs. STATE REP. BY THE INSPECTOR OF POLICE
April 1, 2022
P. NALINI Vs. SUPERINTENDENT OF CENTRAL PRISON, MADURAI
June 30, 2022
P. NARAYANAN Vs. ALAGARSAMY
April 5, 2022
P. NITHYA Vs. CHIEF COMMERCIAL MANAGER, CHENNAI
June 27, 2022
P. P. THOMAS Vs. STATE OF TAMIL NADU
July 13, 2022
P. PALANI Vs. K. B. VENKATESAN
February 17, 2022
P. PARAMASIVAN Vs. STATE
October 10, 2022
P. PARTHIBAN Vs. TAMIL NADU DR. MGR MEDICAL UNIVERSITY
July 20, 2022
P. RAJ KUMAR Vs. GOVERNMENT OF TAMIL NADU
July 18, 2022
P. RAJALAKSHMI Vs. S.THILAGAVATHI
April 7, 2022
P. RAJESHKUMAR Vs. COMMISSIONER
November 4, 2022
P. RAMESH Vs. STATE
July 4, 2022
P. RAMKUMAR Vs. STATE OF TAMIL NADU
October 19, 2022
P. RAVI Vs. TAMIL NADU STATE TRANSPORT CORPORATION
June 14, 2022
P. ROOBA RANI Vs. VELUSAMY
January 31, 2022
P. SASIKUMAR Vs. CHAIRMAN, CHENNAI PORT TRUST
November 1, 2022
P. SELVAM Vs. STATE
March 4, 2022
P. SENTHIL Vs. STATE
September 26, 2022
P. SREENIVASULU REDDY Vs. U. VISHWANATHA REDDY
November 28, 2022
P. SRIDHARAN Vs. STATE OF TAMIL NADU
May 6, 2022
P. SUBBIAH Vs. DISTRICT COLLECTOR
January 12, 2022
P. SUBRAMANI Vs. STATE OF TAMIL NADU
August 8, 2022
P. SUBRAMANIAN Vs. DISTRICT COLLECTOR, MADURAI
February 7, 2022
P. SUGANTHI Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
June 17, 2022
P. SUMITHRA Vs. STATE OF TAMIL NADU
September 21, 2022
P. THAMBI (DECEASED) Vs. OFFICIAL TRUSTEE OF TAMIL NADU
January 11, 2022
P. THANGAVANI Vs. DIRECTOR OF SCHOOL EDUCATION, COLLEGE ROAD, CHENNAI
July 5, 2022
P. THAVAM Vs. STATE OF TAMILNADU
July 5, 2022
P. THAVAM Vs. STATE OF TAMIL NADU
April 27, 2022
P. VANAJA Vs. D.MARAN
July 12, 2022
P. VASANTHAKUMAR Vs. PRINCIPAL CHIEF ENGINEER-CUM-CHIEF ENGINEER(GENERAL)
January 21, 2022
P. VEERASAMY Vs. PORI. C. MEERA
December 19, 2022
P. VELMURUGAN Vs. DISTRICT COLLECTOR
December 2, 2022
P. VELUMANI Vs. STATE OF TAMIL NADU
July 7, 2022
P. VENKATACHALAM Vs. TAHSILDAR
June 17, 2022
P. VIJAYALAKSHMI Vs. R.NARAYANAN
January 7, 2022
P.ADHAVAN SERAL Vs. TAMILNADU INFORMATION COMMISSION
July 18, 2022
P.ALAGARSAMY Vs. STATE EXPRESS TRANSPORT CORPORATION (TAMIL NADU) LIMITED
February 21, 2022
P.AMUTHA Vs. GUNSEKARAN
December 23, 2022
P.ANANDHRAJ JOINT DIRECTOR Vs. GOVERNMENT OF TAMIL NADU
April 28, 2022
P.ANNADURAI Vs. STATE
July 4, 2022
P.APPASAMY Vs. STATE OF TAMIL NADU
February 23, 2022
P.ARUMUGAM Vs. DEPUTY INSPECTOR GENERAL OF POLICE
July 21, 2022
P.ARUNACHALAM Vs. M.KALIAMMAL
July 1, 2022
P.BALAJI Vs. ISWARYA
December 8, 2022
P.BALUSAMY Vs. RATHNAM
September 30, 2022
P.DHANDAPANI Vs. VILLUPURAM DISTRICT CENTRAL CO-OPERATIVE BANK LTD.
December 15, 2022
P.DINESH KUMAR Vs. T.CIBI CHAKARAVARTHY
November 3, 2022
P.GEETHA Vs. V.KIRUBAHARAN
December 22, 2022
P.JEYASINGH MALRAJ Vs. CHIEF EDUCATIONAL OFFICER
April 13, 2022
P.K.GOVINDASAMY Vs. STATE OF TAMIL NADU
November 8, 2022
P.K.PADMANABAN Vs. B.JANAKIRAMAN
February 18, 2022
P.K.RAJENDIRAN Vs. P.A.VINAYAGAM
June 17, 2022
P.KRISHNAMURTHY Vs. V.BALASUBRAMANIYA IYER
February 25, 2022
P.MALATHI Vs. DIRECTOR OF SCHOOL EDUCATION, DPI CAMPUS
June 10, 2022
P.MANIMARAN Vs. SIVAGANGAI DISTRICT CENTRAL CO-OPERATIVE BANK LTD
June 29, 2022
P.MANIMARAN Vs. JOINT REGISTRAR/MANAGING DIRECTOR, SIVAGANGAI DISTRICT CENTRAL CO-OPERATIVE BANK LTD.
April 21, 2022
P.MANIMARAN Vs. JOINT REGISTRAR/MANAGING DIRECTOR, SIVAGANGAI DISTRICT CENTRAL CO-OPERATIVE BANK LTD
April 29, 2022
P.MATHESWARAN Vs. STATE BANK OF INDIA
April 11, 2022
P.MEGAVANI Vs. STATE
June 28, 2022
P.MUTHU KRISHNAN [DECEASED] Vs. UNION OF INDIA
November 7, 2022
P.MUTHUSAMY Vs. B.VENNILA
November 21, 2022
P.NALLATHAMBI Vs. DEPUTY SUPERINTENDENT OF POLICE
April 1, 2022
P.NATARAJ Vs. STATE OF TAMIL NADU
December 8, 2022
P.PALANIVEL Vs. STATE
June 9, 2022
P.PARAMASIVAM Vs. STATE
June 17, 2022
P.PONNUSAMY Vs. M.MARUDHAMBAL
September 23, 2022
P.PUGALENTHI Vs. STATE OF TAMIL NADU
March 8, 2022
P.R.KUMAWAT Vs. DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE
August 8, 2022
P.R.SRINIVASAN Vs. COMMISSIONER H.R. AND C.E., DEPARTMENT
May 15, 2022
P.RADHAKRISHNAN Vs. DIRECTOR OF DRUGS CONTROL DMS CAMPUS, ANNA SALAI
September 27, 2022
P.RAJAGOPAL Vs. STATE
June 14, 2022
P.RAJENDRAN Vs. DEPUTY SUPERINTENDENT OF POLICE
May 11, 2022
P.RAMALINGAM Vs. S.CHANDRA
March 8, 2022
P.RAMESH Vs. STATE GOVERNMENT OF TAMIL NADU
March 22, 2022
P.RANGA Vs. STATE
June 2, 2022
P.RANJITHKUMAR Vs. BASKAR
April 25, 2022
P.RAVICHANDRAN Vs. AJEET KUMAR KOTHARI
July 18, 2022
P.RUBA DEVI Vs. STATE OF TAMIL NADU
October 17, 2022
P.SANGILIPANDI Vs. GENERAL MANAGER
February 21, 2022
P.SARAVANA KUMAR Vs. S.P.VIJAYA KUMAR
March 29, 2022
P.SELVAM Vs. STATE
August 23, 2022
P.SENTHIL Vs. K.KARTHIKAYINI
December 15, 2022
P.SENTHIL @ SENTHILKUMAR Vs. DEPUTY COMMISSIONER OF POLICE
April 18, 2022
P.SHANTHI Vs. STATE OF TAMIL NADU
December 21, 2022
P.SUBBAIAH Vs. CORRESPONDENT
February 3, 2022
P.SUBBURAJ Vs. PRINCIPAL SECRETARY
March 21, 2022
P.SUDHA Vs. SECRETARY
June 29, 2022
P.SUNDARAMURTHY Vs. ADHIKESAVAN
December 8, 2022
P.SUNDARESWAR Vs. PINKY JAIN
March 4, 2022
P.SUNIL Vs. GOVERNMENT OF TAMILNADU
February 18, 2022
P.TAMILSELVAN Vs. STATE
October 13, 2022
P.THANAPAL Vs. AJAY KUMAR BHALLA
May 5, 2022
P.THENMOZHI Vs. B.GURUMURTHY
December 15, 2022
P.VIJAYABHARATHY Vs. DISTRICT COLLECTOR-CUM
March 11, 2022
PACHAMUTHU Vs. E.RAJBI (DIED)
July 15, 2022
PACHIAMMAL Vs. ARJUNA GOUNDER
January 4, 2022
PACHIAPPAN Vs. STATE
October 18, 2022
PACIFICA (INDIA) PROJECTS PVT LTD. Vs. ORIENTAL CUISINES (P) LTD
June 7, 2022
PACIFICA (INDIA) PROJECTS PVT LTD. Vs. ORIENTAL CUISINES (P) LTD.
June 7, 2022
PADMA HIGHWAYS FILLING STATION Vs. REGIONAL ADMINISTRATOR CUM-SUB DIVISIONAL MAGISTRATE
July 6, 2022
PADMA PRAKASH Vs. STATE
September 6, 2022
PALANIAMMAL Vs. K. M. NATARAJAN
January 5, 2022
PALANIAMMAL Vs. JAMBULINGAM SERVAI
February 18, 2022
PALANIRAJ Vs. VELLAICHAMY
February 21, 2022
PALANISAMY Vs. STATE
June 10, 2022
PALANIYAPPAN Vs. STATE
January 20, 2022
PALDINESH Vs. STATE
November 10, 2022
PALPANDIYAN Vs. STATE
June 2, 2022
PANCHAVARNAM Vs. SANKARAMMAL @ TAMILARASI
February 8, 2022
PANDI Vs. DISTRICT REVENUE OFFICER, MADURAI
June 28, 2022
PANDI Vs. LEARNED II CLASS EXECUTIVE MAGISTRATE CUM TAHSILDAR
May 19, 2022
PANDIAMMAL Vs. STATE OF TAMIL NADU
February 21, 2022
PANDIARAJAN Vs. DISTRICT COLLECTOR, INSPECTOR OF PANCHAYAT UNION
July 28, 2022
PANDIYARAJAN Vs. MANIMEGALAI
September 9, 2022
PANJOLAI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
January 28, 2022
PANNEERSELVAN Vs. STATE
August 16, 2022
PARAMASIVAM Vs. STATE
December 20, 2022
PARAMU Vs. STATE
November 8, 2022
PARANJOTHI GNANAOLI PEEDAM Vs. INSPECTOR GENERAL OF REGISTRATION
January 20, 2022
PARIMALA Vs. SECRETARY TO GOVERNMENT, CHENNAI
January 12, 2022
PARKAVIYAN R. Vs. STATE OF TAMIL NADU
January 19, 2022
PARKAVIYAN R. Vs. STATE OF TAMIL NADU
January 27, 2022
PARTHASARAY Vs. STATE
July 19, 2022
PARTHIBAN Vs. STATE
March 1, 2022
PARVATHI Vs. RAJAGOPAL
December 16, 2022
PARVATHIAMMAL Vs. N.ADIKESAVAN (DIED)
November 30, 2022
PARVATHY Vs. PARVATHY
January 6, 2022
PASTOR MUNIYANDI Vs. STATE
March 21, 2022
PASUNGILI Vs. STATE
September 21, 2022
PAUL JABAKUMAR Vs. STATE
July 14, 2022
PAUL JAYASEELAN Vs. STATE
March 21, 2022
PAUL RADJE Vs. ANDONI IRUDAYARAJ
February 21, 2022
PAULRAJ Vs. DISTRICT COLLECTOR
January 10, 2022
PAVALABALAN Vs. STATE
November 7, 2022
PAVAYAMMAL Vs. PAPPATHI
July 27, 2022
PAVAYEE Vs. NALLA GOUNDER
July 18, 2022
PAYEL BISWAS Vs. COMMISSIONER OF POLICE, TRICHY
January 4, 2022
PAZHAMALAI Vs. MURUGANANDAM
April 29, 2022
PENNAR INDUSTRIES LTD Vs. INTEGRAL COACH FACTORY
April 21, 2022
PERIAMMAL Vs. KAMALAM
April 13, 2022
PERIAMMAL Vs. RAMESH
November 16, 2022
PERIYAKALIAPPAN Vs. SARAVANAN
February 16, 2022
PERIYANNAN Vs. STATE OF TAMIL NADU
August 4, 2022
PERIYASAMY Vs. SANTHI KRISHNAN
August 18, 2022
PERIYASAMY Vs. STATE
August 5, 2022
PERIYASAMY Vs. M.KAMATCHIAMMAL
November 4, 2022
PERUMAL Vs. S.MAHENDRAN
March 17, 2022
PERUMAL Vs. STATE
April 13, 2022
PERUMALAKKAL Vs. THANGARAJ
September 23, 2022
PERUMAYEE Vs. MADHESWARAN
April 26, 2022
PETCHIAMMAL Vs. STATE OF TAMIL NADU
January 20, 2022
PETHANNA Vs. P.KRISHNASAMY
August 12, 2022
PFIZER HEALTHCARE INDIA PRIVATE LIMITED, Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 11, 2022
PICHANDI Vs. STATE
December 19, 2022
PIONEER HYDROTHERMAL SERVICES PVT.LTD Vs. TECHSHARP ENGINEERS PVT. LTD
March 24, 2022
PITCHAIAMMAL Vs. PAPPATHI
December 16, 2022
PITCHAMMAL Vs. MEENATCHIAMMAL
February 16, 2022
PITCHI Vs. PARAMESWARAN PILLAI
April 28, 2022
PL. MURUGAPAN Vs. NIL
July 7, 2022
PONDICHERRY UNIVERSITY, PUDUCHERRY Vs. INFOPLUS TECHNOLOGIES PVT. LTD. , CHENNAI
January 11, 2022
PONLEELAVATHY Vs. STATE EXPRESS TRANSPORT CORPORATION LIMITED
August 30, 2022
PONNESAM Vs. STATE OF TAMIL NADU
June 7, 2022
PONNI CO-OPERATIVE SUPERMARKET Vs. AUTHORITY UNDER TAMIL NADU SHOP AND ESTABLISHMENTS ACT 1947
October 17, 2022
PONNUSAMY Vs. GOVINDAN
March 2, 2022
PONNUSAMY Vs. KANDASAMY
September 1, 2022
PONNUSAMY KARAYALAR Vs. THANGARAJ PANDIAN
January 27, 2022
PONSELVAN Vs. DISTRICT COLLECTOR
September 28, 2022
PONVELRAJ Vs. STATE INFORMATION COMMISSIONER, CHENNAI
June 2, 2022
POOMPUHAR TRADITIONAL FISHERMEN WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU
January 19, 2022
POONGOTHAI Vs. M.Y.RAHAAN BEEVI
March 15, 2022
POOVAI Vs. RAHIMA
July 6, 2022
POOVALAGAN Vs. S.MALIK HUSSAIN
March 10, 2022
POPULAR FRONT OF INDIA Vs. HAJ COMMITTEE OF INDIA
April 8, 2022
PR.THANGAMSHIRI Vs. CHIEF MANAGER, PUNJAB NATIONAL BANK
December 15, 2022
PRABAKARAN Vs. STATE
May 12, 2022
PRABAKARAN Vs. STATE
December 2, 2022
PRABAKARAN Vs. STATE
July 22, 2022
PRABAKARAN Vs. INSPECTOR OF POLICE
October 13, 2022
PRABAKARAN Vs. GEETHA
February 18, 2022
PRABAKARAN @ CHINA PRABHAKARAN Vs. INSPECTOR OF POLICE
July 1, 2022
PRABHAKARAN Vs. STATE
August 1, 2022
PRABHU Vs. STATE
May 12, 2022
PRABHU Vs. STATE
August 16, 2022
PRABHURAMKUMAR Vs. STATE
December 9, 2022
PRABUKUMAR Vs. STATE
July 8, 2022
PRADEEP Vs. STATE
July 12, 2022
PRADEEP Vs. STATE
December 19, 2022
PRADEEP MOHAN Vs. STATE
October 10, 2022
PRADHEEP Vs. STATE
August 30, 2022
PRAKASH Vs. STATE BY ITS INSPECTOR OF POLICE
July 27, 2022
PRAKASH A. Vs. STATE
May 18, 2022
PRANAV SRINIVASAN Vs. GOVERNMENT OF INDIA
March 25, 2022
PRANITA GOENKA Vs. ROCA BATHROOM PRODUCTS PRIVATE LIMITED
July 22, 2022
PRASANA VENKATESAN Vs. STATE
June 22, 2022
PRASANNA GUNASUNDARI Vs. DEPUTY INSPECTOR GENERAL OF POLICE, MADURAI RANGE, MADURAI
November 1, 2022
PRASANTH Vs. STATE
July 18, 2022
PRASANTH Vs. STATE
December 19, 2022
PRATAP K MOTURI Vs. STATE
September 9, 2022
PRAVEEN RAJESH Vs. COMMISSIONER OF POLICE
July 7, 2022
PRAVEENA Vs. AUTHORIZED OFFICER, M/S. INDIAN BANK, ERODE
February 7, 2022
PREETHI Vs. STATE
September 5, 2022
PREMNAZIR Vs. MADHAVAN
January 5, 2022
PREMSEKAR Vs. DISTRICT COLLECTOR, SALEM
July 20, 2022
PRESIDHAN Vs. STATE
October 19, 2022
PRIMEX HEALTHCARE AND RESEARCH PRIVATE LIMITED Vs. A.A.L.RAMASWAMY
September 29, 2022
PRINCIPAL SECRETARY TO GOVERNMENT Vs. K.JOHNSON
September 23, 2022
PRINCIPAL SECRETARY TO GOVERNMENT, HOME DEPARTMENT, SECRETARIAT, FORT ST.GEORGE, CHENNAI - 9. Vs. S.JOHN BENJAMIN
October 20, 2022
PRINCIPAL, LOYOLA COLLEGE Vs. STATE OF TAMIL NADU
April 18, 2022
PROCTER AND GAMBLE HYGIENE AND HEALTHCARE LIMITED Vs. RECKITT BENCKISER (INDIA) PRIVATE LIMITED
April 20, 2022
PROF. M. K. SURAPPA Vs. JOINT SECRETARY
February 11, 2022
PROF.EDAMANA PRASAD Vs. STATE REP. BY INSPECTOR OF POLICE
April 20, 2022
PROGRESSIVE STONE WORKS Vs. JOINT COMMISSIONER (ST)
June 16, 2022
PROJECT DIRECTOR (LA) Vs. T.PALANISAMY
April 22, 2022
PSA SICAL TERMINALS LTD. Vs. UNION OF INDIA
January 19, 2022
PUDIYA JANANAYAGA VAGANA Vs. THE MANAGEMENT SATHYABAMA UNIVERSITY
December 16, 2022
PUEBLO HOLDINGS LIMITED Vs. EMIRATES TRADING AGENCY LLC
March 2, 2022
PUGAZHENTHI Vs. STATE
October 27, 2022
PUJITA CREATERS PARTNERSHIP FIRM Vs. S. M. VENKATESSH
July 15, 2022
PULI Vs. STATE
February 3, 2022
PUNITHAVATHI MANIAM Vs. M.V. ARULJOTHI
April 13, 2022
PUNIYAVATHI Vs. PACHAIAMMAL
February 22, 2022
PUSHPAM REALITY Vs. STATE TAX OFFICER
February 4, 2022
PUSHPARANI Vs. STATE OF TAMIL NADU
October 14, 2022
PUSHPAVALLI Vs. SUBBAY GOWDER
February 16, 2022
PYRAMID FILMS INTERNATIONAL, CHENNAI Vs. DEPUTY COMMISSIONER OF INCOME TAX, CITY CIRCLE V (INV. ), CHENNAI
January 19, 2022
QUADRANGLE TRADING SERVICES P LTD. Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
October 31, 2022
R. ANIKUMAR Vs. P. NEELAKANDAN
January 3, 2022
R. BACKIYARAJ Vs. ADDITIONAL SUPERINTENDENT OF POLICE
January 11, 2022
R. BHARATH BAFNA Vs. PRIYANKA
September 1, 2022
R. BOOMI Vs. ASSISTANT ENGINEER, MADURAI
June 9, 2022
R. CHITTI BABU Vs. STATE
July 12, 2022
R. DAKSHINAMURTHY Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE
November 7, 2022
R. DEVADASS Vs. R. GOVINDARAJAN
July 14, 2022
R. DHAYALAN Vs. STATE OF TAMIL NADU
September 5, 2022
R. GANESH Vs. STATE OF TAMIL NADU
February 9, 2022
R. GNANASEKARAN Vs. GOVERNMENT OF TAMIL NADU
November 24, 2022
R. GOVINDARAJ Vs. DISTRICT COLLECTOR, COLLECTORATE, MADURAI
January 12, 2022
R. HARESH BABU Vs. FOREST RANGE OFFICER
November 25, 2022
R. HENRY PAUL Vs. STATE OF TAMIL NADU
January 31, 2022
R. INDUMATHI Vs. PERSONAL ASSISTANT TO THE COLLECTOR (DEVELOPMENT) OFFICE
November 3, 2022
R. JAGADEESAN Vs. MANAGING DIRECTOR
July 12, 2022
R. JAGANATHAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
December 19, 2022
R. JANARTHANAM Vs. STATE OF TAMIL NADU
November 28, 2022
R. JOSEPH Vs. TAMIL NADU HOUSING BOARD
February 24, 2022
R. KAMALA Vs. VIKRAM SINGH
August 18, 2022
R. KANNAN Vs. THE ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT, CHENNAI
December 16, 2022
R. KARTHIKEYAN Vs. STATE
March 16, 2022
R. KARUNANIDHI Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, CUDDALORE
July 15, 2022
R. KARUPPIAH Vs. STATE
January 28, 2022
R. KASTURI Vs. REVENUE DIVISIONAL OFFICER CUM THE PRESIDING OFFICER MAINTENANCE AND WELFARE OF PARENTS & SENIOR CITIZENS TRIBUNAL, ERODE
July 5, 2022
R. KAVITHA Vs. LIFE INSURANCE CORPORATION OF INDIA
November 15, 2022
R. KING Vs. STATE OF TAMIL NADU
February 18, 2022
R. MAHALAKSHMI Vs. A. DEEPAKRAJ
December 8, 2022
R. MALATHI Vs. STATE OF TAMIL NADU
July 20, 2022
R. MANIKANDAN Vs. REVENUE DIVISIONAL OFFICER
January 24, 2022
R. MOKKAMAYAN Vs. STATE
February 22, 2022
R. MURUGESAN Vs. STATE OF TAMIL NADU
July 13, 2022
R. NAGARAJAN Vs. A.RAMASAMY GOUNDER
February 22, 2022
R. PALANIAPPAN Vs. SECRETARY, LAW DEPARTMENT
January 19, 2022
R. PALANISELVI Vs. TAMILNADU STATE ELECTION COMMISSION
March 7, 2022
R. PANCHAVARNAM Vs. DIRECTOR GENERAL OF POLICE, LAW & ORDER, CHENNAI
October 28, 2022
R. PANNEERSELVAM Vs. A. D. BASKARAN
November 17, 2022
R. PAPPAKANI Vs. PONNAIYA NADAR
January 4, 2022
R. PARIMALA Vs. K. VELU
June 28, 2022
R. PARKAVIYAN Vs. STATE OF TAMIL NADU
January 19, 2022
R. PECHIYAMMAL, W/O.RAJA Vs. STATE
October 11, 2022
R. PERIYASAMY Vs. DISTRICT COLLECTOR, ERODE
September 7, 2022
R. PONNUSAMY Vs. LAKSHMIAMMAL
July 8, 2022
R. PRASANNA VENKATESH Vs. STATE
February 16, 2022
R. PREMA Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD. ,
June 28, 2022
R. PREMA LATHA Vs. STATE OF TAMIL NADU
November 17, 2022
R. PREMAVATHY Vs. STATE TRANSPORT CORPORATION I/II
July 7, 2022
R. RADHAKRISHNAN Vs. NEYVELI LIGNITE CORPORATION LTD.
June 30, 2022
R. RADHAKRISHNAN Vs. CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
December 2, 2022
R. RAJENDRAN Vs. CHAIRMAN & MANAGING DIRECTOR, TAMILNADU HOUSING BOARD, CHENNAI
January 3, 2022
R. RAJKUMAR Vs. GENERAL MANAGER, THE UDHAGAMANDALAM CO-OP URBAN BANK LTD. , NILGIRIS
July 18, 2022
R. RAMESH KUMAR Vs. M. MAHARAJA
July 5, 2022
R. RAMESHKUMAR Vs. BOARD OF TAMILNADU CO-OPERATIVE UNION, N. V. NATARAJAN MALIGAI
December 2, 2022
R. SAMPATH Vs. STATE
March 10, 2022
R. SARAVANAN Vs. D. SHANMUGA PRIYA
April 18, 2022
R. SELVAM Vs. REGISTRAR GENERAL HIGH COURT, MADRAS CHENNAI
January 11, 2022
R. SELVAM Vs. MANAGING DIRECTOR, CHENNAI METRO WATER SUPPLY AND SEWERAGE BOARD, NO. 1, PUMPING STATION ROAD, CHINTADRIPET, CHENNAI
November 9, 2022
R. SELVAMANI Vs. CHIEF SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU
January 3, 2022
R. SENTHILKUMAR Vs. REGIONAL TRANSPORT OFFICER, REGIONAL TRANSPORT OFFICE (EAST)
January 25, 2022
R. SHANTHI Vs. GOPIKRISHNAN
November 15, 2022
R. SHRIJA Vs. STATE OF TAMIL NADU
November 4, 2022
R. SIVASAMY Vs. PRINCIPAL SECRETARY TO GOVERNMENT, CHENNAI
July 6, 2022
R. SOUNDARARAJAN Vs. R. SIVAPRAKASAM
February 7, 2022
R. SOWMYA Vs. STATE OF TAMIL NADU
November 18, 2022
R. SRIRAM Vs. R. SWARNA
February 14, 2022
R. SUGANYA Vs. STATE OF TAMIL NADU
September 28, 2022
R. SUNDARARAJAN Vs. MANAGING DIRECTOR, THE TAMIL NADU CO-OPERATIVE MARKETING FEDERATION LIMITED, CHENNAI
July 18, 2022
R. TABENDRAN Vs. BOARD OF DIRECTORS, INDIAN OVERSEAS BANK, ANNA SALAI, CHENNAI
October 28, 2022
R. THIRUNAVUKKARASU Vs. UNION OF INDIA
November 8, 2022
R. THIYAGARAJAN Vs. UNION OF INDIA
July 7, 2022
R. VASUDEVAN Vs. STATE
September 28, 2022
R. VEDAGIRI Vs. K. RAJAKUMARI
April 5, 2022
R.ALAGURAJ Vs. STATE OF TAMIL NADU
April 27, 2022
R.ARUMUGAM Vs. SECRETARY TO GOVERNMENT
July 7, 2022
R.BARATHBARAN (DIED) Vs. R.NALLATHAMBI
March 2, 2022
R.CHANDRASEKAR Vs. COMMISSIONER
August 26, 2022
R.CHANDRASEKAR Vs. SECRETARY, CENTRAL ADOPTION RESOURCE AGENCY
August 8, 2022
R.CHANDRASEKAR Vs. SECRETARY TO GOVERNMENT, HOME (TRANSPORT) DEPARTMENT
December 2, 2022
R.CHANDRASEKARAN Vs. DEPUTY DIRECTOR DIRECTORATE OF ENFORCEMENT GOVERNMENT OF INDIA
January 20, 2022
R.DHANUSHKODI Vs. A. LAKSHMANAPERUMAL
July 20, 2022
R.ESTHER JEYARANI Vs. NISHIGANDHA POLYMERS PRIVATE LIMITED
October 31, 2022
R.GEETHABANU Vs. GOVERNMENT OF TAMIL NADU
April 8, 2022
R.JAGANATHAN Vs. COMMISSIONER HR & CE ADMINISTRATION DEPARTMENT
November 9, 2022
R.JAYANTHI Vs. STATE
April 13, 2022
R.JEYALAKSHMI Vs. SRINIVASAN
February 16, 2022
R.K.EMU FARMS Vs. STATE
July 5, 2022
R.KOUSALYA Vs. STATE
November 10, 2022
R.KRISHNAMOORTHI Vs. GOVERNMENT OF TAMIL NADU
September 27, 2022
R.KULANDAIVELU Vs. JOINT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT VELLORE VELLORE DISTRICT
December 15, 2022
R.LATHA BANU Vs. STATE OF TAMIL NADU
June 2, 2022
R.LOGESHKUMAR Vs. P.BALASUBRAMANIAM
June 20, 2022
R.MANIKANDAN Vs. STATE
July 12, 2022
R.MURUGAIYAN Vs. TAMIL NADU STATE ELECTION COMMISSION ELECTION COMMISSION OFFICE KOYAMBEDU
February 16, 2022
R.MURUGESAN Vs. S.KARTHIKEYAN
September 5, 2022
R.MYTHILI Vs. STATE
June 30, 2022
R.N.A.PAWANKUMAR AGARWAL Vs. FOOD SAFETY OFFICER
January 24, 2022
R.NALINI Vs. R.NIRMALA
December 8, 2022
R.P.RAVICHANDRAN Vs. STATE OF TAMIL NADU
June 17, 2022
R.PADMAVATHY Vs. STATE
March 2, 2022
R.PANNERSELVAM Vs. MEDICAL SERVICES RECRUITMENT BOARD
July 4, 2022
R.R.SARAVANA BALAGURSAMY Vs. SUPERINTENDENT OF POLICE
March 11, 2022
R.R.THAMPI JAYA RAJ Vs. D.BIJU
February 17, 2022
R.RAJENDIRAN Vs. STATE
June 2, 2022
R.RAJESH Vs. STATE
May 6, 2022
R.RAJESH KUMAR Vs. STATE OF TAMIL NADU
July 28, 2022
R.RAMASAMI Vs. RAJA BAI
April 12, 2022
R.RAVIKUMAR. Vs. STATE
August 10, 2022
R.S.KALYANASUNDARAM Vs. COMMISSIONER
August 30, 2022
R.SAI SUMATHI Vs. R.KARUNANITHI
November 29, 2022
R.SARASWATHI Vs. B.GANGI AMMAL
July 26, 2022
R.SELVARAJ (DIED) Vs. AMUTHA
April 7, 2022
R.SENTHILKUMAR Vs. STATE
July 22, 2022
R.SESHADRI Vs. STATE
August 5, 2022
R.SHYAMALA Vs. A.JANI SAHIB
November 10, 2022
R.SUBBIAH Vs. AUTHORISED OFFICER, ARM BRANCH, CANARA BANK
November 25, 2022
R.SUDARSAN Vs. DEPUTY SUPERINTENDENT OF POLICE
April 21, 2022
R.SUNDARARAJAN Vs. GAYATHRI
August 25, 2022
R.SWARNAVEL Vs. LOGARANI
September 12, 2022
R.TAMILARASA Vs. T.P.RAMESHKUMAR
December 13, 2022
R.TAMILARASAN Vs. DISTRICT COLLECTOR
April 28, 2022
R.THAMIZHARASI Vs. ARULMOZHI
November 8, 2022
R.USHARANI Vs. SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF HEALTH AND FAMILY WELFARE, NIRMAN BHAVAN, NEW DELHI.
April 11, 2022
R.VENKATACHALAM Vs. COMMANDANT TSP III BATTALION VEERAPURAM
September 2, 2022
R.VENKATARAMAN Vs. SECRETARY
April 6, 2022
R.VIJAY Vs. STATE
August 30, 2022
R.VIJAYAGOPAL Vs. INSPECTOR OF POLICE
February 2, 2022
R.VIJAYALAKSHMI Vs. BHUVANESWARI
September 13, 2022
R.VIMALA Vs. S.MANIVANNAN
March 18, 2022
R.VINOTH KUMAR Vs. STATE
December 22, 2022
RAADHU RAJI Vs. THE DIRECTOR GENERAL OF POLICE, MYLAPORE
December 14, 2022
RAAMA. RADHAKRISHNAN Vs. V.P.RADHAKRISHNAN
March 14, 2022
RABEL Vs. E. SOUNDARARAJAN
January 3, 2022
RADHA Vs. STATE
July 20, 2022
RADHA Vs. ADDITIONAL REGISTRAR OF CHITS
December 1, 2022
RADHA MEDITECH Vs. COOK INDIA MEDICAL DEVICES PRIVATE LIMITED
August 1, 2022
RADHA RAVI Vs. MUTHIAH VATHIYAR
December 21, 2022
RADHAKRISHNAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD.
October 27, 2022
RADHIKA Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
December 1, 2022
RAGHU Vs. R.LEELA
April 5, 2022
RAGHU GANESH Vs. ADDITIONAL SUPERINTENDENT OF POLICE
May 18, 2022
RAGHUNATH Vs. STATE
April 5, 2022
RAGHUPATHY Vs. RAJAMMAL
April 18, 2022
RAGUL Vs. STATE
October 27, 2022
RAGUL NIDHISH Vs. STATE
July 18, 2022
RAGURAMAN Vs. STATE
July 22, 2022
RAHUL SHINDE Vs. STATE
July 18, 2022
RAHUL SURANA Vs. SERIOUS FRAUD INVESTIGATION OFFICE
March 7, 2022
RAJ Vs. STATE
July 12, 2022
RAJA Vs. STATE
July 25, 2022
RAJA Vs. STATE
April 6, 2022
RAJA Vs. KESAVAN
November 30, 2022
RAJA Vs. STATE
December 19, 2022
RAJA Vs. STATE
July 11, 2022
RAJA Vs. STATE
August 30, 2022
RAJA KANNAPPAN Vs. STATE
October 11, 2022
RAJA RAJESWARI Vs. STATE OF TAMIL NADU
March 22, 2022
RAJAGOPAL Vs. STATE OF TAMIL NADU
March 3, 2022
RAJAH MUTHIAH CHETTIAR CHARITABLE AND EDUCATION TRUST Vs. KUMARARAJAH MUTHIAH SCHOOL OF TRADITIONAL ARTS AND CRAFTS, A PUBLIC CHARITABLE SOCIETY
February 9, 2022
RAJALAKSHMI Vs. P. DOSS
January 25, 2022
RAJAM ESTATES (P) LTD Vs. K.M.STALIN
December 19, 2022
RAJARAJAN Vs. STATE
July 15, 2022
RAJARAM Vs. KRISHNAMMAL
February 23, 2022
RAJASEKAR Vs. STATE
April 12, 2022
RAJASEKAR Vs. STATE
October 20, 2022
RAJASEKAR Vs. STATE
December 21, 2022
RAJASEKAR Vs. STATE
November 4, 2022
RAJASEKARAN Vs. APPELLATE AUTHORITY/CHIEF MANAGER
June 14, 2022
RAJASEKARAN Vs. STATE
July 7, 2022
RAJASTHANI MARBLE Vs. NA.K.KUMAR
March 28, 2022
RAJAYAL Vs. PATTU
July 8, 2022
RAJENDERAN Vs. RAMACHANDRAN
June 14, 2022
RAJENDRAN Vs. P.NATCHIAPPAN
January 25, 2022
RAJENDRAN Vs. DISTRICT COLLECTOR, SIVAGANGAI
February 2, 2022
RAJENDRAN Vs. STATE OF TAMIL NADU
April 11, 2022
RAJESH Vs. STATE
September 30, 2022
RAJESH Vs. STATE
June 23, 2022
RAJESH Vs. STATE
December 19, 2022
RAJESH Vs. STATE
December 28, 2022
RAJESH KUMAR Vs. DIRECTOR GENERAL OF POLICE, NEW DELHI
September 5, 2022
RAJESWARI Vs. M. ROHINI
January 7, 2022
RAJESWARI Vs. STATE
November 11, 2022
RAJIVGANDHI Vs. STATE
April 21, 2022
RAJKUMAR Vs. STATE
October 11, 2022
RAJKUMAR Vs. STATE
November 8, 2022
RAJKUMAR Vs. APPADURAI
July 4, 2022
RAJSRIYA AUTOMOTIVE INDUSTRIES P. LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
August 29, 2022
RAJU Vs. STATE
November 8, 2022
RAJU Vs. SUB-DIVISIONAL MAGISTRATE
August 12, 2022
RAKESH Vs. STATE
October 6, 2022
RAKESH Vs. STATE
July 15, 2022
RALI ENGINEERING WORKS Vs. CHAIRMAN CUM MANAGING DIRECTOR, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
April 18, 2022
RAM MONOHAR Vs. S. RAJAKANI AMMAL
February 18, 2022
RAM SAMAJ Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
April 27, 2022
RAM SAMAJ Vs. COMMISSIONER
April 12, 2022
RAMACHANDRAN Vs. SUGANTHI
August 25, 2022
RAMACHANDRAN Vs. GANESAN
January 28, 2022
RAMAKRISHNAN Vs. GOVINDASAMI GOUNDER
January 11, 2022
RAMAKRISHNAN Vs. STATE BY INSPECTOR OF POLICE
June 28, 2022
RAMAKRISHNAN Vs. STATE
August 17, 2022
RAMALINGAM Vs. DIRECTOR GENERAL OF POLICE
July 18, 2022
RAMAN Vs. SUBRAMANI ACHARI
July 18, 2022
RAMAN Vs. DEPUTY SUPERINTENDENT OF POLICE, ALL WOMEN POLICE STATION, THIRUVANNAMALAI
January 20, 2022
RAMAN Vs. STATE
October 7, 2022
RAMAN Vs. STATE
December 22, 2022
RAMANAN BALAGANGATHARAN Vs. RISE EAST ENTERTAINMENT PRIVATE LIMITED
March 24, 2022
RAMANATHAN (A) THOOPAKKI RAMANATHAN Vs. STATE
September 14, 2022
RAMANATHAPURAM PERIYA Vs. STATE OF TAMIL NADU
January 6, 2022
RAMANATHASAMY DEVASTHANAM RAMESWARAM Vs. ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD(DISTRIBUTION)
June 7, 2022
RAMANIYAM REAL ESTATES PRIVATE LTD Vs. SPENCERS RETAIL LIMITED
February 15, 2022
RAMASAMY Vs. SIVABAKIYAVATHI
February 3, 2022
RAMASAMY GOUNDER Vs. CHINNAPILLAI
May 18, 2022
RAMASAMY GOUNDER Vs. SAMINATHA GOUNDER
July 5, 2022
RAMASUBBU GINNING FACTORY Vs. SUPERINTENDING ENGINEER
November 21, 2022
RAMCO CEMENTS LTD. Vs. NATIONAL FACELESS ASSESSMENT CENTRE
February 3, 2022
RAMDOSS Vs. SUPERINTENDENT OF POLICE
January 20, 2022
RAMESH Vs. STATE
January 12, 2022
RAMESH Vs. STATE
October 13, 2022
RAMESH Vs. STATE
August 12, 2022
RAMESH Vs. STATE
August 16, 2022
RAMESH SALUNKHE Vs. PRAMILA JAIN
January 25, 2022
RAMESH. Vs. STATE
August 5, 2022
RAMESHBHAI K. SALECH Vs. STATE
July 25, 2022
RAMKUMAR Vs. STATE
April 8, 2022
RAMSWAROOP KAJALA Vs. UNION OF INDIA
November 4, 2022
RANGANATHAN Vs. STATE
August 29, 2022
RANGARAJAN NARASIMHAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
March 3, 2022
RANGARAJAN NARASIMHAN Vs. ADDL. CHIEF SECRETARY TO GOVERNMENT, GOVT. OF TAMIL NADU, CHENNAI
January 19, 2022
RANGARAJAN NARASIMHAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVT. GOVT. OF TAMIL NADU SECRETARIAT
February 9, 2022
RANGARAJAN NARASIMHAN Vs. INSPECTOR OF POLICE
February 24, 2022
RANGARAJAN NARASIMHAN SANATHANA DHARMAM Vs. ADDL.CHIEF SECRETARY TO GOVT GOVT. OF TAMIL NADU, SECRETARIAT
August 11, 2022
RANI Vs. STATE OF TAMIL NADU
November 8, 2022
RANI. Vs. STATE
July 21, 2022
RATCHAGAR Vs. ANTHONI AMMAL
June 6, 2022
RATNA KUMAR Vs. STATE OF TAMIL NADU
August 23, 2022
RAVEENDRAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES, CHENNAI
September 8, 2022
RAVI Vs. INSPECTOR OF POLICE, MOLASI POLICE STATION
November 15, 2022
RAVI Vs. STATE
July 22, 2022
RAVI Vs. STATE
December 20, 2022
RAVI Vs. STATE
November 18, 2022
RAVI BHARATHI Vs. STATE
October 19, 2022
RAVICHANDRA GOUNDER Vs. STATE
July 6, 2022
RAVICHANDRAN Vs. STATE
January 12, 2022
RAVICHANDRAN Vs. STATE
December 22, 2022
RAVICHANDRAN Vs. STATE
September 22, 2022
RAYAMMAL Vs. REGIONAL TRANSPORT OFFICER
September 12, 2022
RAYMOND PHARMACEUTICALS PVT. LTD. Vs. UNION OF INDIA
December 2, 2022
RDS PROJECTS LIMITED Vs. STATE
July 11, 2022
REACTIVE CHEMICALS AND SOLVENTS Vs. INDIAN OVERSEAS BANK
June 9, 2022
REENA JOYCE MARY APPELLANT Vs. STATE
September 2, 2022
REFEX INDUSTRIES LIMITED Vs. UNITED INDIA INSURANCE COMPANY LTD.
January 11, 2022
REGAN RICHARD Vs. STATE
October 12, 2022
REGIONAL PROVIDENT FUND COMMISSIONER Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND
July 15, 2022
REGISTRAR GENERAL Vs. CN
March 17, 2022
REKHA Vs. STATE OF TAMIL NADU
August 18, 2022
RELIANCE GEN. INS. CO. LIMITED Vs. K.MAGALI
September 15, 2022
RELIANCE GENERAL INS. Vs. M.MANOHARAN
November 2, 2022
RELIANCE GENERAL INS. CO. LIMITED Vs. K.SATHISHKUMAR
September 15, 2022
RELIANCE GENERAL INS. CO. LTD. Vs. N.RANI
April 7, 2022
RELIANCE GENERAL INSURANCE CO. LIMITED Vs. K.KALYANASUNDARAM
September 23, 2022
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. MADHUPILLAI
August 30, 2022
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. KARNAN
September 29, 2022
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. RAGINI
September 6, 2022
RELIANCE INFRATEL LIMITED Vs. T.THANGAMMA MATHEW
August 30, 2022
RENGANATHAN Vs. LOGANATHAN
August 10, 2022
RENGANAYAKI Vs. K.R.RENGANATHAN MUDALIYAR
December 21, 2022
RENUKA BHOJANI Vs. T. NARENDRAN POWER OF ATTORNEY HOLDER
February 2, 2022
RENUKA DEVI Vs. STATE
January 24, 2022
RENUKA OLIVER Vs. ARULMUDI MAHESWARI RAJ CHARITABLE FOUNDATION TRUST
January 7, 2022
RESHMA Vs. STATE
April 12, 2022
RETIRED OFFICIALS ASSOCIATION Vs. STATE OF TAMIL NADU
July 14, 2022
REV.T.P.SWAMIDOSS PASTORATE CHAIRMAN AND CORRESPONDENT Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT
August 29, 2022
REVATHI Vs. NATARAJAN
March 24, 2022
REYNOLD REX Vs. STATE
June 13, 2022
REZUVANUTHIN Vs. M.BALU
August 5, 2022
RICHA SHARMA Vs. GANESH KASINATHAN
September 26, 2022
RKS AGENCIES Vs. STATE TAX OFFICER
April 5, 2022
RM. MEENAL Vs. RM. SETHU
November 25, 2022
ROBERT Vs. STATE
June 28, 2022
ROBINSON Vs. ARUNADAS(DIED)
January 21, 2022
ROHAN Vs. STATE
August 26, 2022
ROHIT SHARMA Vs. STATE
July 19, 2022
ROMAN TARMAT LTD. Vs. IT EXPRESSWAY LIMITED, CHENNAI
January 24, 2022
ROSELIN PACKIARANI Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
March 23, 2022
ROSIKA Vs. SATHISHKUMAR
December 7, 2022
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. S. RAVI
February 1, 2022
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. KOUSIC PRABHA
July 14, 2022
RPN ENGINEERS CHENNAI PRIVATE LIMITED Vs. UNION OF INDIA
August 23, 2022
RT ETI ENVIRONTECH PRIVATE LIMITED Vs. GOVERNMENT OF TAMIL NADU
December 13, 2022
RUBAN Vs. STATE
December 5, 2022
RUKMANI SOUNDARARAJAN Vs. SECRETARY TO GOVERNMENT
February 16, 2022
S&S FOUNDATIONS PRIVATE LIMITED Vs. MR.S.GNANASEKARAN
December 14, 2022
S. A. ANTONY Vs. SECRETARY TO GOVERNMENT
November 1, 2022
S. A. SELVI Vs. STATE OF TAMIL NADU
January 19, 2022
S. ANNADURAI Vs. GOVERNMENT OF TAMIL NADU
December 1, 2022
S. ANTHONYDOSS Vs. UNION OF INDIA
February 2, 2022
S. ANUPAMA Vs. S. PRAVEEN KUMAR
July 14, 2022
S. ANUSUYA Vs. THIRUNEELAKANDAN
February 25, 2022
S. BABY Vs. DISTRICT COLLECTOR, CUDDALORE DISTRICT
November 9, 2022
S. BALACHANDRAN Vs. DISTRICT COLLECTOR
February 1, 2022
S. BHARANEESHWARAN Vs. STATE OF TAMIL NADU
September 22, 2022
S. CHINNAKULANDAI Vs. GOVERNMENT OF TAMIL NADU
July 20, 2022
S. DAVID Vs. STATE
March 14, 2022
S. DEVASENA Vs. STATE OF TAMIL NADU
November 15, 2022
S. DHANUSHKODI Vs. A.K. SASIKUMAR
July 14, 2022
S. DURAI Vs. SUPERINTENDENT OF POLICE, VILLUPURAM
February 7, 2022
S. DURAIRAJU Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
February 15, 2022
S. ESWARAN Vs. HUSSAIN SHERIFF
December 6, 2022
S. GANESH ANJINEYAR SASTRI Vs. ASSISTANT COMMISSIONER OF POLICE
November 21, 2022
S. GANESHAN Vs. STATE
March 7, 2022
S. GEETHA Vs. STATE
February 9, 2022
S. GIRIDHARAN Vs. STATE OF TAMIL NADU
May 13, 2022
S. GUNARAJA Vs. COMMISSIONER OF POLICE
February 3, 2022
S. GUNASEKARAN Vs. TAMIL NADU ELEMENTARY SCHOOL TEACHERS FEDERATION
January 11, 2022
S. GUNASEKARAN Vs. K. KAMALA
December 1, 2022
S. GURUPRASAD Vs. S. VENKATASWAY REDDY
August 18, 2022
S. HALEN RAJA SOUNDARI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER, AANDIPATTI, THENI DISTRICT
September 2, 2022
S. ILLAKKIYA Vs. YOGARAJ
December 7, 2022
S. JAGATHRAKSHAKAN Vs. STATE BY THE INSPECTOR OF POLICE
September 23, 2022
S. JAYAKUMAR Vs. STATE OF TAMIL NADU
January 24, 2022
S. JEYANTHI Vs. COMMISSIONER OF SCHOOL EDUCATION
January 7, 2022
S. JOTHI Vs. P. SARAVANAN
December 7, 2022
S. K. MUTHUGAVI Vs. K. BANUMATHI
November 15, 2022
S. KAMALA Vs. SENIOR ACCOUNTS OFFICER/PENSION 34
July 18, 2022
S. KANNAN Vs. R. KESAVAN
July 14, 2022
S. KARPAGA ABIRAMI Vs. M. SHANKAR
December 8, 2022
S. KARTHIKEYAN Vs. DISTRICT COLLECTOR
March 23, 2022
S. KRISHNAMURTHY Vs. MANIVASAN THE PRINCIPAL SECRETARY SOCIAL WELFARE & NUTRITIOUS MEAL PROGRAMME DEPARTMENT
June 30, 2022
S. KRUBAVATHI Vs. G. KANNAN
December 8, 2022
S. LENIN Vs. STATE
September 19, 2022
S. LOGANATHAN Vs. SUPERINTENDENT, CENTRAL PRISON, COIMBATORE
July 5, 2022
S. MADHESWARAN Vs. P. R. NAGRAJ
November 24, 2022
S. MALARKODI Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION
July 5, 2022
S. MALATHY Vs. STATE OF TAMIL NADU
July 8, 2022
S. MARI Vs. GOVERNMENT OF TAMIL NADU
August 29, 2022
S. MURUGANANDAM Vs. J. JOSEPH
January 25, 2022
S. MURUGANANDAM Vs. J. JOSEPH
February 4, 2022
S. MUTHUSUNDAR Vs. DISTRICT COLLECTOR, O/O. DISTRICT COLLECTOR NAGAPATTINAM
November 3, 2022
S. NAGARAJ Vs. DISTRICT COLLECTOR
February 10, 2022
S. NALINI Vs. DEPUTY INSPECTOR GENERAL OF PRISIONS
June 6, 2022
S. NALINI Vs. STATE OF TAMIL NADU
June 17, 2022
S. NAMBIRAJAN Vs. JOINT COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENTS DEPARTMENT
January 21, 2022
S. NARESHKUMAR Vs. SECRETARY TO GOVERNMENT
December 1, 2022
S. NEELAKANDAN Vs. DEPUTY SECRETARY TO GOVERNMENT
December 1, 2022
S. NEPOLEON Vs. STATE REP. BY THE DEPUTY SUPERINTENDENT OF POLICE
September 2, 2022
S. NIRMALA Vs. COMMISSIONER, MADURAI CORPORATION
December 1, 2022
S. NIRMALA DEVI Vs. N. MADHAVA RAO
February 16, 2022
S. NITHYA Vs. SECRETARY TO THE UNION OF INDIA THE MINISTRY OF YOUTH AFFAIRS AND SPORTS
January 19, 2022
S. NOORJAHAN Vs. J. THOMAS STALIN
February 1, 2022
S. P. AMMASI Vs. LABOUR COURT
July 14, 2022
S. P. NATARAJAN Vs. R. M. ANANDHI
September 2, 2022
S. P. SUBASHKUMAR Vs. REVENUE DIVISIONAL OFFICER, GOBICHETTIPALAYAM
July 20, 2022
S. P. SUBRAMANIAN Vs. T. P. GAJENDRAN
December 20, 2022
S. P. VELAYUTHAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CHENNAI
January 28, 2022
S. PADMANABAN Vs. GOVERNMENT OF TAMIL NADU
July 8, 2022
S. PADMANABHAN Vs. STATE OF TAMIL NADU
November 7, 2022
S. PARTHASARATHI Vs. CHAIRMAN, CHENNAI PORT TRUST, RAJAJI SALAI, CHENNAI
November 1, 2022
S. PON JAYARAMAN Vs. SECRETARY TO GOVERNMENT, HOME (POLICE II) DEPARTMENT, CHENNAI
July 15, 2022
S. PONGULALI Vs. STATE OF TAMIL NADU
July 18, 2022
S. POONGAVANAM Vs. STATE
September 22, 2022
S. POONGUNDRAN Vs. STATE OF TAMIL NADU
July 5, 2022
S. PRAKASH Vs. INSPECTOR OF POLICE, TIRUPPUR
September 8, 2022
S. PREETHI Vs. SUB DIVISIONAL EXECUTIVE MAGISTRATE-CUM-REVENUE DIVISIONAL OFFICER
December 1, 2022
S. PREM KUMAR Vs. STATE REP
December 12, 2022
S. R. PARTHIBAN Vs. DISTRICT PUBLIC PROSECUTOR, SALEM
February 11, 2022
S. RADHAKRISHNAN Vs. REGISTRAR TAMIL NADU MEDICAL COUNCIL
January 19, 2022
S. RAJ Vs. S. GOPALAKRISHNAN
July 20, 2022
S. RAJA Vs. STATE OF TAMIL NADU
December 13, 2022
S. RAJARAM Vs. STATE
February 25, 2022
S. RAJKUMAR Vs. SECRETARY TO GOVERNMENT
December 1, 2022
S. RAJMOHAN Vs. MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPORATION LTD. , CHENNAI
November 9, 2022
S. RAM KUMAR Vs. DIRECTOR OF SCHOOL EDUCATION
July 13, 2022
S. RAMASAMY Vs. STATE OF TAMIL NADU
February 15, 2022
S. RAMESH Vs. SECRETARY, HIGHER EDUCATION DEPARTMENT, CHENNAI
July 5, 2022
S. RAMESH POTHY Vs. DEPUTY DIRECTOR
October 19, 2022
S. RAVI Vs. STATE OF TAMIL NADU
September 21, 2022
S. RAVIKUMAR Vs. STATE
October 26, 2022
S. RUKMANGATHAN, ENGINEERS & CONTRACTORS, CHENNAI Vs. UNION OF INDIA
January 24, 2022
S. S. LINGARAJA Vs. B. SELVAKUMAR
January 31, 2022
S. SAMBAVI Vs. BALASUNDARAM
December 8, 2022
S. SAROJINI Vs. ADDL. CHIEF SECRETARY & COMMISSIONER OF LAND ADMINISTRATION CHENNAI
July 20, 2022
S. SATHIYA Vs. CHIEF EDUCATION OFFICER, DHARMAPURI
November 15, 2022
S. SENTHIL Vs. STATE
October 31, 2022
S. SENTHILKUMAR Vs. G. MALARVIZHI
September 16, 2022
S. SHAKILA Vs. REGISTRAR GENERAL, HIGH COURT, CHENNAI
January 10, 2022
S. SHANKAR Vs. STATE REP. BY INSPECTOR OF POLICE
December 23, 2022
S. SIVAKUMAR Vs. STATE
April 4, 2022
S. SIVAKUMAR Vs. THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, SECRETARIAT
December 12, 2022
S. SRINIVASAN Vs. PREMIER ENERGY & INFRASTRUCTURE LTD.
July 6, 2022
S. SUBRAMANIAN PROFESSOR Vs. REGISTRAR UNIVERSITY OF MADRAS, CHEPAUK, CHENNAI
December 21, 2022
S. SUKUMAR Vs. GOVERNMENT OF TAMIL NADU
June 8, 2022
S. SUNDARARAJA Vs. STATE BANK OF INDIA
July 8, 2022
S. SUSHMA Vs. DIRECTOR GENERAL OF POLICE
July 25, 2022
S. THAJUTHEEN Vs. STATE
November 2, 2022
S. THANGAIAH Vs. P. ANANTH
November 17, 2022
S. THANGAPPAN Vs. STATE OF TAMIL NADU
September 7, 2022
S. THANGARAJ Vs. GOVERNMENT OF TAMIL NADU
October 10, 2022
S. UDHAYAKUMAR Vs. S. DHANDAPANI
September 8, 2022
S. UMA MAHESHWARI Vs. A. MADHAVAN
December 8, 2022
S. VADIVEL Vs. DISTRICT COLLECTOR, DINDIGUL DISTRICT
November 15, 2022
S. VAIRU SAMY Vs. SUB-COLLECTOR, PERIYAKULAM, THENI DISTRICT
December 1, 2022
S. VENKATESAN Vs. INSPECTOR OF POLICE
September 20, 2022
S. VENKATRAMAN Vs. TAMIL NADU GENERATION & DISTRIBUTION CORPORATION LIMITED, MADURAI ELECTRICITY DISTRIBUTION CIRCLE
July 7, 2022
S. VIJAYALAKSHMI Vs. GAYATHRI DEVI
February 8, 2022
S. VINUKUMAR Vs. GOVERNMENT OF TAMIL NADU
April 25, 2022
S.ANJALAI Vs. S.ASGAR
February 23, 2022
S.APPAN RAJ Vs. STATE
April 21, 2022
S.ASWIN CHANDRAN Vs. STATE
June 20, 2022
S.BALA Vs. COMMISSIONER OF ADI DRAVIDAR WELFARE
January 21, 2022
S.BALAJI Vs. G.ARUMUGAM
February 1, 2022
S.BALAKRISHNAN Vs. REGIONAL TRANSPORT OFFICER
February 14, 2022
S.BALASUBRAMANIAM Vs. STATE
February 21, 2022
S.BALASUBRAMANIAN Vs. COMMISSIONER, MADURAI CORPORATION, MADURAI
April 25, 2022
S.BHANUPRIYA Vs. STATE OF TAMILNADU
July 22, 2022
S.CHANDRA SANTHOSAM Vs. GOVERNMENT OF TAMIL NADU
March 2, 2022
S.DAVID LEO Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT SCHOOL EDUCATION DEPARTMENT FORT ST.GEORGE
April 27, 2022
S.DAVID THIRUGNANAM Vs. STATE OF TAMIL NADU
August 29, 2022
S.DHARMAR Vs. ASPIRE HOME FINANCE CORPORATION LIMITED
September 28, 2022
S.DIVYA Vs. LIFE INSURANCE CORPORATION OF INDIA
September 6, 2022
S.GOPINATH Vs. STATE
August 26, 2022
S.GOPINATH Vs. STATE
October 6, 2022
S.GOVINDARASU Vs. STATE OF TAMIL NADU
June 29, 2022
S.J.SURYA Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 26, 2022
S.J.SYED ZIAUDDIN Vs. HASINA BANU
February 9, 2022
S.JAGANNATHAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE MARKETING CORPORATION LIMITED
January 31, 2022
S.JAYANTHI Vs. R.S.NATESAN
November 10, 2022
S.JEEVALAKSHMI Vs. PRINCIPAL ACCOUNTANT GENERAL (A&E)
July 14, 2022
S.JOSEPH Vs. TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED
August 16, 2022
S.K. SELVA MURUGAN Vs. V.C. VADIVUDAIYAN
November 15, 2022
S.K.KANNAN Vs. DIRECTOR OF SCHOOL EDUCATION
July 15, 2022
S.KALIDOSS Vs. SUPERINTENDENT OF POLICE
September 2, 2022
S.KALIYAPERUMAL Vs. MUTHUKUMAR
March 16, 2022
S.KARUPPAIYA Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
January 11, 2022
S.KOTHANDARAMAN Vs. PRO-CHANCELLOR
April 12, 2022
S.KRISHNAN Vs. STATE INFORMATION COMMISSIONER TAMIL NADU.
July 18, 2022
S.KUMAR Vs. CHAIRMAN
April 19, 2022
S.LAWRENCE Vs. PRINCIPAL SECRETARY
January 12, 2022
S.LAWRENCE VIMALRAJ Vs. THE REGISTRAR (JUDICIAL), HIGH COURT OF MADRAS
December 23, 2022
S.M. SURESH Vs. MOHANA FLAT OWNERS ASSN.
July 7, 2022
S.M.D. MOHAMED ABDUL KHADER Vs. MUNISWARI
April 13, 2022
S.MADHAVAN Vs. STATE
December 20, 2022
S.MANICKAVEL Vs. S.BABU
November 16, 2022
S.MANIKAVEL Vs. STATE
July 25, 2022
S.MANJULA Vs. G.SHOBA
June 14, 2022
S.MEENA Vs. SIVAKUMAR
March 3, 2022
S.MUKACHAND BOTHRA (DECEASED) Vs. CENTRAL GOVERNMENT REPRESENTED BY THE SECRETARY
January 5, 2022
S.MUNUSAMY Vs. SECRETARY
April 12, 2022
S.MURUGAN Vs. STATE
May 18, 2022
S.MURUGESAN Vs. DISTRICT REGISTRAR
January 28, 2022
S.MUTHUKRISHNAN Vs. STATE
June 28, 2022
S.N.KANDASAMY Vs. KOUSALYA
March 1, 2022
S.N.M.UBAYADULLAH Vs. HAZARATH SERYA/SHAMIYAN SAQQAF THAIKKAL THANJAVUR
June 28, 2022
S.NAGARAJAN Vs. STATE
June 16, 2022
S.NANDAKUMAR Vs. SAREE SANSAR
December 12, 2022
S.NATARAJAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETY MANNARKUDI CIRCLE
January 4, 2022
S.P. VELAYUTHAM Vs. STATE
October 6, 2022
S.P.M.ARIFF RAHUMAN Vs. M.A. M.RAJA
April 12, 2022
S.P.MUTHU RAMAN Vs. JOINT SECRETARY
March 17, 2022
S.P.NAGARAJAN Vs. G.D.PERUMALRAJ
November 3, 2022
S.P.RAJENDRAN Vs. STATE OF TAMIL NADU
July 12, 2022
S.PALANI Vs. M.SHENBAGA KANI
August 30, 2022
S.PAPPA Vs. STATE OF TAMIL NADU
April 22, 2022
S.PERUMAL Vs. STATE
July 25, 2022
S.PREMA Vs. STATE OF TAMIL NADU
August 3, 2022
S.RADHA Vs. S.THANGARAJ
September 22, 2022
S.RAMACHANDRAN Vs. DEPUTY SUPERINTENDENT OF POLICE
April 28, 2022
S.RAMACHANDRAN Vs. UNION OF INDIA
September 20, 2022
S.RAMESH Vs. UNION OF INDIA
June 28, 2022
S.RAMU Vs. M.VALLUVAN
February 15, 2022
S.RAVAMMA Vs. S.JAYARAMAN
August 8, 2022
S.RAVI SELVAN Vs. CENTRAL BOARD OF INDIRECT TAXES
September 9, 2022
S.S. SHAHUL HAMEED Vs. CHIEF ENFORCEMENT OFFICER
July 20, 2022
S.S.ARUMUGASAMY Vs. STATE OF TAMIL NADU
August 17, 2022
S.S.S. PRAHALATHAN Vs. SECRETARY
April 13, 2022
S.SAKTHIVEL Vs. STATE
March 23, 2022
S.SAMPOORNAM Vs. C.K.SHANMUGAM
April 5, 2022
S.SARATH KUMAR Vs. DISTRICT COLLECTOR
June 30, 2022
S.SEKAR Vs. STATE
October 28, 2022
S.SELVAM Vs. STATE
July 4, 2022
S.SELVARAJ SIMPSON Vs. DISTRICT COLLECTOR, SINGARAVELAR MAALIGAI, 62, RAJAJI SALAI, CHENNAI COLLECTORATE, CHENNAI, TAMIL NADU - 600001.
December 6, 2022
S.SENTHILKUMAR Vs. STATE
April 20, 2022
S.SHANMUGA SUNDARAM Vs. S.MOHAN
November 17, 2022
S.SHAYANTHINI Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU HEALTH AND FAMILY WELFARE DEPARTMENT
April 12, 2022
S.SHEELA DEVI Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
February 22, 2022
S.SINGARAM Vs. GOVERNMENT OF TAMIL NADU DEPARTMENT OF MUNICIPAL ADMINISTRATION AND WATER SUPPLY
April 27, 2022
S.SONALI PAI Vs. BHARATH INSTITUTE OF HIGHER EDUCATION AND RESEARCH
September 27, 2022
S.SRI SAGANA Vs. K.PADMAVATHI
February 18, 2022
S.SUBBIAH Vs. REVENUE DEPARTMENT, REVENUE DEPARTMENT
April 11, 2022
S.SUBBIAN Vs. S.KANDASAMY
December 15, 2022
S.SUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU
September 21, 2022
S.SUDHARSANAM Vs. STATE OF TAMIL NADU
April 28, 2022
S.SUMATHI Vs. STATE
July 20, 2022
S.SUNIL Vs. STATE
August 4, 2022
S.THANGARAJ Vs. CHIEF ELECTION COMMISSIONER
June 20, 2022
S.V. RAMAMURTHY Vs. PRINCIPAL SECRETARY TO GOVERNMENT
August 11, 2022
S.V.RAMAMURTHY Vs. SECRETARY
April 6, 2022
S.VASANTHAKUMAR Vs. STATE
July 15, 2022
S.VASANTHAMANI Vs. STATE
July 19, 2022
S.VASANTHI Vs. SUPERINTENDENT OF POLICE, THIRUVALLUR
June 14, 2022
S.VASANTHI Vs. M.BAGGIYALAKSHMI, INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, NAMAKKAL DISTRICT
January 31, 2022
S.VIJAYA BABU Vs. T.P.GOVINDARAJAN
March 10, 2022
S.VIJAYALAKSHMI Vs. ASHOK BROTHERS IMPLEX LIMITED
June 17, 2022
SABARIVASEN Vs. T.R.MAHALINGAM
July 7, 2022
SACHIN SARAVANAN Vs. INSPECTOR OF POLICE
August 26, 2022
SADAM HUSSAIN Vs. STATE
August 26, 2022
SADIQ BASHA Vs. STATE BY THE INTELLIGENCE OFFICER
July 29, 2022
SAHIL RAJ Vs. STATE OF TAMIL NADU
September 14, 2022
SAKITHA BEGUM Vs. STATE
June 28, 2022
SAKKAMMAL Vs. DIRECTOR, M/S.SRI JEYA JOTHI & COMPANY LIMITED
April 27, 2022
SAKKUBAI Vs. RAJAKUMARI
February 2, 2022
SAKTHI Vs. STATE
January 21, 2022
SAKTHI DURGA BUILDERS & DEVELOPERS Vs. P.S. RAMAN
February 23, 2022
SAKTHI SARAVANAN Vs. STATE OF TAMIL NADU
July 11, 2022
SAKTHIVEL Vs. STATE
July 18, 2022
SAKTHIVEL Vs. STATE
February 16, 2022
SAKTHIVEL Vs. STATE
October 27, 2022
SAKTHIVEL Vs. STATE
June 24, 2022
SALAI GNANADASAN Vs. STATE
June 2, 2022
SALAM Vs. STATE
October 11, 2022
SALEM TEXTILES LIMITED Vs. DEPUTY GENERAL MANAGER
November 3, 2022
SALES SERVICE COMPANY Vs. DEPUTY DIRECTOR
May 12, 2022
SAM DAVID Vs. MONI
August 12, 2022
SAM G.JEBA JOSELIN Vs. SISILY
January 10, 2022
SAMADURAI Vs. STATE
June 6, 2022
SAMBANDAM SPINNING MILLS LIMITED Vs. ASSISTANT DIRECTOR
June 13, 2022
SAMINATHAN Vs. STATE OF TAMILNADU
July 4, 2022
SAMIYAPPAN Vs. STATE
January 20, 2022
SAMYDURAI Vs. STATE
November 9, 2022
SANGEETH TEXTILES LIMITED Vs. GOVERNMENT OF TAMILNADU
September 19, 2022
SANGEETHA Vs. BABU
December 8, 2022
SANGILIAPPAN Vs. STATE
September 2, 2022
SANJAY BABULAL BHUTADA Vs. REDINGTON (INDIA) LIMITED
April 10, 2022
SANJAY SIMON Vs. K.G.HOSPITAL
May 19, 2022
SANKAR Vs. SHIEK ANSAR
June 13, 2022
SANKAR Vs. STATE
June 28, 2022
SANKAR Vs. STATE
October 12, 2022
SANTHAKUMAR Vs. STATE
July 21, 2022
SANTHI Vs. SURESH
December 7, 2022
SANTHI Vs. STATE
November 10, 2022
SANTHI W/O.ELANGO Vs. STATE OF TAMIL NADU
October 11, 2022
SANTHOSH Vs. STATE
June 27, 2022
SANUJA BAGAR Vs. STATE
June 24, 2022
SAPPANI Vs. STATE
April 29, 2022
SAPPANI @ MURUGESAN Vs. STATE
April 29, 2022
SAPPANI @ MURUGESAN Vs. STATE
June 29, 2022
SARADHA AMMAL Vs. J.SRIDHAR
April 8, 2022
SARAN Vs. COMMISSIONER OF POLICE
August 22, 2022
SARAN Vs. STATE
November 14, 2022
SARANIA Vs. KRISHNAN GOVINDAN
February 11, 2022
SARASA Vs. TALUK ADMINISTRATIVE MAGISTRATE CUM TAHSILDAR COIMBATORE NORTH.
July 29, 2022
SARASWATHY Vs. STATE
July 19, 2022
SARASWATHY BHUVARAHAN Vs. AKILA VIJAYAKUMAR
December 22, 2022
SARATH Vs. STATE
November 14, 2022
SARATHA Vs. MEMBER SECRETARY
March 2, 2022
SARATHKUMAR Vs. STATE OF TAMIL NADU
November 29, 2022
SARATHKUMAR Vs. STATE
September 1, 2022
SARAVANA KUMAR Vs. STATE
October 10, 2022
SARAVANAKUMAR Vs. STATE
June 27, 2022
SARAVANAN Vs. STATE
July 22, 2022
SARAVANAN Vs. ADMINISTRATIVE EXECUTIVE MAGISTRATE CUM
January 31, 2022
SARAVANAN Vs. STATE
March 2, 2022
SARAVANAN Vs. STATE
August 26, 2022
SARAVANAN Vs. STATE
November 14, 2022
SARAVANAN. Vs. STATE OF TAMIL NADU
August 22, 2022
SARK COSMETICS PVT. LIMITED Vs. UNIMAX INTERNATIONAL
March 28, 2022
SAROJA Vs. VASANTHA DURAISAMY
December 14, 2022
SAROJA Vs. STATE REP. BY THE INSPECTOR OF POLICE
September 15, 2022
SAROJA Vs. RAMASAMY
March 4, 2022
SAROJA THIRUMAL Vs. STATE
July 6, 2022
SARVESHWARI INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, CHENNAI
July 4, 2022
SASIKALA Vs. REVENUE DIVISIONAL OFFICER
September 2, 2022
SASIKALA W/O.LURDUSAMY Vs. STATE OF TAMIL NADU
October 20, 2022
SASIKANTA DASH Vs. SECRETARY TO GOVERNMENT
February 17, 2022
SASIKUMAR Vs. SPECIAL OFFICER/DISTRICT REVENUE OFFICER, (TEMPLE LANDS) HINDU RELIGIOUS CHARITABLE ENDOWMENT, ELLIS NAGAR, MADURAI-625016.
September 15, 2022
SASIKUMAR Vs. STATE
November 3, 2022
SATHEESHKUMAR Vs. SUPERINTENDENT OF POLICE, RAMANATHAPURAM
February 23, 2022
SATHISH Vs. STATE
August 24, 2022
SATHISH Vs. STATE
August 21, 2022
SATHISH KUMAR Vs. KRISHNASWAMY GOUNDER (DIED)
August 26, 2022
SATHISH KUMAR Vs. P.N.THANGAVEL
November 29, 2022
SATHISH KUMAR Vs. ADDITIONAL SUPERINTENDENT OF POLICE
January 31, 2022
SATHISHKUMAR Vs. MOORTHY
September 23, 2022
SATHISHKUMAR Vs. STATE
December 15, 2022
SATHIYA Vs. STATE
October 20, 2022
SATHIYA Vs. STATE
July 14, 2022
SATHYA MARY Vs. STATE
February 3, 2022
SATISHKUMAR Vs. STATE
June 29, 2022
SATTVA VAID NATURES GLOBAL PRIVATE LIMITED Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED
October 18, 2022
SAVANI TRANSPORTS PRIVATE LIMITED Vs. STATE
April 13, 2022
SAVITHIRI Vs. RAJENDRAN
January 25, 2022
SAVITHRI Vs. L. NAGARAJ MALLAMMA (DECEASED)
November 23, 2022
SAVITHRI AMMAL Vs. SAKUNTHALA
August 18, 2022
SCIENTIFIC OFFICER (SF) Vs. P.SUKUMAR
June 15, 2022
SECONDARY GRADE SENIORITY TEACHERS ASSOCIATION Vs. STATE OF TAMIL NADU
July 5, 2022
SECRETARY Vs. APPELLATE AUTHORITY UNDER THE TAMILNADU
August 4, 2022
SECRETARY TO GOVERNMENT OF TAMIL NADU Vs. K. KOLLAPPAPILAI
March 28, 2022
SECRETARY TO GOVT. Vs. P.SRINIVASAN
November 16, 2022
SEENIVASAN Vs. STATE
August 5, 2022
SEETHA Vs. BABU
December 6, 2022
SEETHAI Vs. JOINT COMMISSIONER HINDU RELIGIOUS & CHARITABLE ENDOWMENT DEPARTMENT
July 14, 2022
SEILUTI Vs. STATE
June 24, 2022
SEKAR Vs. STATE
July 5, 2022
SEKAR Vs. GANESAN
February 11, 2022
SEKAR Vs. ARTHANARI
August 17, 2022
SEKAR Vs. MURUGAN
March 11, 2022
SELVAGANAPATHI Vs. STATE
July 21, 2022
SELVAGANAPATHY Vs. STATE
March 1, 2022
SELVAKUMAR Vs. STATE REP. BY THE INSPECTOR OF POLICE
February 18, 2022
SELVAM Vs. STATE
June 15, 2022
SELVAM Vs. STATE
August 8, 2022
SELVAM Vs. STATE
October 18, 2022
SELVAM Vs. SUB-REGISTAR, KARIVALAMVANDANALLUR, TENKASI DISTRICT
December 1, 2022
SELVAM Vs. STATE
September 1, 2022
SELVARAJ MOSES Vs. MINISTRY OF FINANCE
April 11, 2022
SELVI TAMILARASI JACOB Vs. DIRECTOR OF ELEMENTARY EDUCATION, CHENNAI
July 6, 2022
SEMMALAI Vs. SUPERINTENDENT OF POLICE, SALEM
January 24, 2022
SENGUNTHAR MIDDLE SCHOOL Vs. STATE OF TAMIL NADU
December 22, 2022
SENGUTTUVAN Vs. STATE
August 16, 2022
SENIOR VICE PRESIDENT(HR) Vs. LALITHA GOAPALKRISHNAN
August 12, 2022
SENTHAMIZH SELVAN. S Vs. PUDUVAI BHARATHIAR GRAMA BANK, HEAD OFFICE
November 30, 2022
SENTHIL Vs. RAJAMANI
July 18, 2022
SENTHIL KUMA Vs. STATE
August 16, 2022
SENTHIL KUMAR Vs. STATE
January 28, 2022
SENTHIL KUMAR Vs. STATE
September 27, 2022
SENTHILKUMAR Vs. STATE
July 8, 2022
SENTHILKUMAR Vs. K.GANESHBABU
April 21, 2022
SENTHILKUMAR Vs. STATE
January 25, 2022
SENTHILKUMAR Vs. STATE
May 12, 2022
SENTHILUMAR Vs. STATE
September 28, 2022
SERALATHAN Vs. SHANKAR JIWAL
July 4, 2022
SETTU Vs. STATE
July 7, 2022
SEYAD JALALUDEEN Vs. STATE
June 15, 2022
SHAIK ABDHULLA Vs. SUB-REGISTRAR, THIRUVARUR
July 6, 2022
SHAIK ABDULLAH Vs. UNION OF INDIA
May 12, 2022
SHAKILA BANU Vs. KATHIJA BI
October 26, 2022
SHAMSHATH BEGUM Vs. STATE OF TAMIL NADU
June 2, 2022
SHANKAR Vs. STATE
July 8, 2022
SHANMUGAM Vs. STATE
November 9, 2022
SHANMUGASEKAR Vs. STATE REP.BY THE INSPECTOR OF POLICE
September 2, 2022
SHANMUGAVALLI Vs. SUPERINTENDENT OF PRISON, MADURAI CENTRAL PRISON, MADURAI
October 26, 2022
SHANTHA Vs. STATE
April 21, 2022
SHANTHAMOORTHI Vs. INSPECTOR OF POLICE
August 30, 2022
SHANTHI Vs. T.DHANAPAL
December 13, 2022
SHARMA Vs. STATE
May 11, 2022
SHEIK MUJAIDEEN Vs. EXECUTIVE MAGISTRATE
April 4, 2022
SHENBAGAVALLI Vs. NAGOORAN
March 9, 2022
SHERIF Vs. DEPUTY SUPERINTENDENT OF POLICE, RAMANATHAPURAM
July 19, 2022
SHIVASANKAR BABA Vs. STATE
April 20, 2022
SHIVNARAYAN SABU Vs. SABU TRADE PRIVATE LIMITED
September 16, 2022
SHOBA Vs. M. SANTHOSH
December 8, 2022
SHRI DHARAMPAL R.PANDIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 16, 2022
SHRI PARIYUR AMMAN KRAFT PAPERS PVT. LTD. Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
February 17, 2022
SHRUTIVINDA AGRO FARMS PVT.LTD Vs. NOVA DYEING AND PRINTING MILLS LTD
March 11, 2022
SHYAMALA Vs. STATE
January 12, 2022
SIDHANT GUPTA Vs. ASSISTANT DIRECTOR
August 23, 2022
SIKKA MOTORS PVT. LTD. Vs. HYUNDAI MOTOR INDIA LTD.
July 5, 2022
SILIGURI JALPAIGURI DEVELOPMENT AUTHORITY Vs. BENGAL UNITECH UNIVERSAL SILIGURI PROJECTS LIMITED
June 22, 2022
SILVA Vs. INSPECTOR OF POLICE
February 22, 2022
SILVER CLOUD ESTATES, Vs. THASILDHAR, GUDALUR, NILGIRIS
July 20, 2022
SIMPSON AND COMPANY LTD. Vs. RHYTHM AGARWAL TRADING
July 15, 2022
SINDHU Vs. STATE
March 25, 2022
SIRAJ NISHA Vs. STATE
July 19, 2022
SIRAJUDEEN Vs. P.HAJA NASUBUDEEN
January 24, 2022
SIVA Vs. STATE BY INSPECTOR OF POLICE
July 22, 2022
SIVA Vs. STATE
December 22, 2022
SIVA Vs. SUBHA RAMESH
March 11, 2022
SIVA FOODS Vs. FOOD SAFETY OFFICER
January 5, 2022
SIVABALAN Vs. STATE
October 18, 2022
SIVAGANGAI Vs. N.SAMBATH
March 16, 2022
SIVAKAMI Vs. STATE
July 20, 2022
SIVAKAMI Vs. R.ARUMUGHAM
July 21, 2022
SIVAKUMAR Vs. STATE
July 19, 2022
SIVAKUMAR Vs. STATE
October 6, 2022
SIVAKUMAR Vs. A.RADHAKRISHNAN
April 11, 2022
SIVAKUMAR BOOLOGAPANDIAN Vs. SURYA EXPORTS AND IMPORTS, CHENNAI
June 9, 2022
SIVANANDHAM Vs. STATE
June 9, 2022
SIVASANKAR Vs. STATE
November 8, 2022
SIVASUBRAMANI Vs. STATE
July 18, 2022
SIYAN LAWARANCE Vs. STATE
July 15, 2022
SKY COTEX INDIA PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
September 26, 2022
SMART ROOFING PRIVATE LIMITED Vs. STATE TAX OFFICER
March 30, 2022
SMARTHA BRAHIMS Vs. UNION OF INDIA
June 7, 2022
SNEKA Vs. STATE OF TAMIL NADU
October 20, 2022
SOBIN Vs. STATE
August 16, 2022
SOKKALINGAM Vs. STATE
April 21, 2022
SOLAMALAI Vs. STATE REP. BY THE INSPECTOR OF POLICE
August 22, 2022
SOLAR DESIGNS PRIVATE LIMITED Vs. M.M.C.DOORTECH SERVICES PRIVATE LIMITED
October 31, 2022
SOLOMON SELVARAJ ESTHER Vs. INDIRANI BHAGAWAN SINGH
January 28, 2022
SOMASUNDARA REDDIAR (DIED) Vs. STATE
January 6, 2022
SOMU Vs. STATE
November 25, 2022
SONAL LAHIRI Vs. SUB INSPECTOR OF POLICE
August 25, 2022
SONAMUTHU Vs. REGIONAL PASSPORT OFFICER, REGIONAL PASSPORT OFFICE
November 2, 2022
SONIYA Vs. STATE BY INSPECTOR OF POLICE
March 18, 2022
SOPHIYA RAJAKUMARI Vs. STATION HOUSE OFFICER
May 5, 2022
SOUNDARAJAN Vs. STATE
November 7, 2022
SOUTH INDIA CONCERNS LIMITED Vs. VERSUS CANARA BANK, ARM BRANCH, CHENNAI
January 7, 2022
SOUTH INDIAN ARTISTES ASSOCIATION Vs. REGISTRAR OF SOCIETIES
February 23, 2022
SOUTH INDIAN ROUTES Vs. STATE TRANSPORT AUTHORITY CHEPAUK
May 5, 2022
SOUTHERN AGRIFURANE INDUSTRIES PRIVATE LTD. Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT
December 19, 2022
SOWBHAGYA ILLAM CHILDRENS HOME Vs. DEPUTY DIRECTOR
June 14, 2022
SOWRIMUTHU Vs. GOVERNMENT OF TAMIL NADU
November 7, 2022
SP.CHOCKALINGAM Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS & CHIEF WILDLIFE WARDEN
April 6, 2022
SPECIAL OFFICER Vs. PONNUSAMY
August 11, 2022
SPECIAL TAHSILDAR (LAND ACQUISITION RANIPET Vs. ALPIN PIO, CHEMICALS LIMIITED
March 9, 2022
SPICEJET LIMITED, CHENNAI AIRPORT, CHENNAI Vs. CREDIT SUISSE AG A STOCK CORPORATION
January 11, 2022
SPIKE POWER PROTECTION SYSTEMS AND TECHNOLOGIES Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
June 27, 2022
SPORTS DEVELOPMENT AUTHORITY Vs. TAMIL RADHESOAMI SATSANG ASSOCIATION
July 14, 2022
SREE MEENASHI INDUSTRIES Vs. ADDITIONAL CHIEF SECRETARY / COMMISSIONER OF COMMERCIAL TAX
February 16, 2022
SREE RAM GENERAL INSURANCE COMPANY LTD. Vs. RAVIKUMAR
March 25, 2022
SREE RAMACHANDRAN Vs. RETNASWAMY
February 28, 2022
SREEDEVI VIDEO CORPORATION Vs. SAREGAMA INDIA LTD. , CHENNAI
February 7, 2022
SREEJ Vs. STATE OF TAMIL NADU
July 4, 2022
SRI MAHALAKSHMI PLASTICS Vs. PUDUCHERRY INDUSTRIAL PROMOTION DEVELOPMENT
November 15, 2022
SRI SAI JYOTHI CALENDERS Vs. RAMESH
July 14, 2022
SRI SANTHANA SRINIVASA PERUMAL PUBLIC Vs. STATE OF TAMIL NADU
September 22, 2022
SRI VENKATESWARA EDUCATIONAL AND CHARITABLE TRUST Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
October 17, 2022
SRIDHAR Vs. STATE
December 19, 2022
SRIDHAR DIRECTOR, M/S. JR CAPITAL SERVICES (P) LIMITED Vs. STATE
August 5, 2022
SRINATH Vs. STATE
November 8, 2022
SRINI Vs. STATE
March 29, 2022
SRINIVASA CONSTRUCTION CORPORATION Vs. CANARA BANK
November 24, 2022
SRINIVASA STAMPINGS Vs. SUPERINTENDENT OF GST
April 8, 2022
SRINIVASAN Vs. K. LATHEEF
July 13, 2022
SRINIVASAN Vs. STATE INSPECTOR OF POLICE
June 20, 2022
SRINIVASAN Vs. STATE
July 13, 2022
SRINIVASAN MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA
April 29, 2022
SRS MINING Vs. UNION OF INDIA
August 10, 2022
SSS ENTERPRISES Vs. DISTRICT COLLECTOR, KANCHIPURAM DISTRICT
February 2, 2022
ST. JOHN CFS PART PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
April 8, 2022
ST. MARYS MATRICULATION HIGHER SECONDARY SCHOOL Vs. SECRETARY
June 21, 2022
STARSHINE LOGISTICS, CHENNAI Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION
June 1, 2022
STATE Vs. RAMESH KUMAR
August 11, 2022
STATE Vs. A. DURAIMURUGAN PANDIYAN SATTAI
June 7, 2022
STATE Vs. S.SRIDHAR
November 23, 2022
STATE Vs. P.MURUGESH
September 21, 2022
STATE Vs. S.IMMANUEL DEVAKADATCHAM
June 22, 2022
STATE Vs. GOVARDHANAN
September 22, 2022
STATE Vs. S. SUGUMAR
September 6, 2022
STATE Vs. SAMIVEL
January 12, 2022
STATE Vs. A.SIVAKUMAR
March 18, 2022
STATE Vs. KARTHICK
March 1, 2022
STATE Vs. L. ANTONY ADIMAI
December 12, 2022
STATE Vs. KATHIR
October 10, 2022
STATE Vs. A. RAMAKRISHNAN
March 28, 2022
STATE Vs. A1-FINE FUTURE
September 14, 2022
STATE Vs. D.SAKTHIVEL
August 17, 2022
STATE Vs. RAJARAM.
July 21, 2022
STATE Vs. V.THIYAGARAJAN
June 16, 2022
STATE Vs. SUBIKSHA TRADING SERVICES PVT. LTD.
June 30, 2022
STATE Vs. VIJAY RAJMOHAN
January 6, 2022
STATE Vs. DHARMALINGAM AMBALAM
January 28, 2022
STATE BANK OF INDIA Vs. PRESIDING OFFICER
January 28, 2022
STATE BANK OF INDIA Vs. SUPERINTENDENT OF POLICE
March 7, 2022
STATE BANK OF INDIA Vs. ELECTRONIX SALES LTD.
February 18, 2022
STATE BANK OF INDIA Vs. THILAGAVATHI TRADERS
November 23, 2022
STATE BY THE SUPERINTENDENT OF POLICE NATIONAL INVESTIGATION AGENCY NO.10, MILLERS ROAD CHENNAI 600010 Vs. KABILAR
November 29, 2022
STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD. Vs. CASINO REXINES
March 24, 2022
STATE OF TAMIL NADU Vs. JANSIRANI
August 30, 2022
STATE OF TAMIL NADU Vs. N. KOTTAICHAMY
February 4, 2022
STATE OF TAMIL NADU Vs. ANNAPOORNA MEDICAL COLLEGE & HOSPITAL
December 22, 2022
STATE OF TAMIL NADU Vs. VENKATACHALAM
January 5, 2022
STATE OF TAMIL NADU Vs. M.R. PONNU RENGA MANNAR
December 21, 2022
STATE OF TAMIL NADU Vs. P.PERIYASAMY
August 8, 2022
STATE OF TAMIL NADU Vs. S.VIJAYA
December 21, 2022
STATE OF TAMIL NADU Vs. C. SRINIVASAN
March 15, 2022
STATE OF TAMIL NADU Vs. CORRESPONDENT, ST. JOSEPH BOYS HIGHER SECONDARY SCHOOL
December 2, 2022
STATE OF TAMILNADU Vs. MUTHIAN
August 8, 2022
STEPHEN Vs. DISTRICT COLLECTOR
December 21, 2022
STRAIGHT LINE CINEMAS Vs. DREAM WARRIOR PICTURES
January 10, 2022
SUB REGISTRAR Vs. TRIPOWER ENTERPRISES (PRIVATE) LIMITED
September 1, 2022
SUBAIDHA BEEVI Vs. S. M. ANSARI
July 13, 2022
SUBASHCHANDRABOSE Vs. STATE
November 14, 2022
SUBBURAJ Vs. STATE
July 29, 2022
SUBBURAM Vs. STATE
September 7, 2022
SUBHASHINI Vs. SIVA
December 8, 2022
SUBRAMANI Vs. ARUN
November 2, 2022
SUBRAMANI Vs. MARAPPA GOUNDER
January 21, 2022
SUBRAMANI Vs. STATE
June 28, 2022
SUBRAMANIAN P. Vs. STATE
July 14, 2022
SUDHA HOSPITALS Vs. DIRECTOR OF MEDICAL & RURAL HEALTH SERVICES
July 21, 2022
SUDHAKAR Vs. STATE OF TAMIL NADU
December 28, 2022
SUDHAKAR Vs. STATE
April 21, 2022
SUDHAKAR Vs. STATE REP BY THE DEPUTY SUPERINTENDENT OF POLICE
September 29, 2022
SUDHAKAR Vs. STATE
November 15, 2022
SUGA Vs. DEPUTY INSPECTOR OF POLICE
April 27, 2022
SUGANTHI Vs. S. SANGANASAMY
December 21, 2022
SUGANYA Vs. N. TAMIL SELVAN
December 6, 2022
SUGUNA Vs. STATE
April 1, 2022
SUKRIYA MUSTAFA Vs. HAJIRA KABIR
April 20, 2022
SULAIMAN Vs. STATE
October 10, 2022
SULEX SUNDHAR Vs. STATE
December 7, 2022
SUMANTH SUBRAMANIYAN Vs. STATE
September 20, 2022
SUMATHI Vs. STATE
July 21, 2022
SUN TV NETWORK LTD Vs. PARAMESWARA ART PRODUCTIONS
June 7, 2022
SUN TV NETWORK LTD. Vs. SUPER GOOD FILMS PRIVATE LIMITED
January 12, 2022
SUNDARAM Vs. DISTRICT COLLECTOR, COLLECTORATE BUILDINGS, THENI POST, THENI DISTRICT
December 2, 2022
SUNDARAM FASTENERS LTD Vs. PRESIDING OFFICER
June 13, 2022
SUNDEEP SAMSON Vs. LIONEL JOHN KARUNAKARAN
July 7, 2022
SUNITHA Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
November 14, 2022
SUNITHA GRIDHARIDAS Vs. SUB REGISTRAR
September 2, 2022
SUNKU VASUNDHARA Vs. STATE BANK OF INDIA
June 15, 2022
SUNRISE CHENNAI DISTRIBUTORS PRIVATE LIMITED Vs. R.P.RAJARAJAN ASSOCIATES
April 26, 2022
SUPERINTENDENT OF POLICE Vs. P.SARAVANAN
April 29, 2022
SUPERINTENDING ENGINEER Vs. INSPECTOR OF LABOUR, ERODE
March 7, 2022
SUPERINTENDING ENGINEER Vs. PRESIDING OFFICER
November 14, 2022
SUPERINTENDING ENGINEER TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED Vs. MOHAN KUMAR
January 20, 2022
SUPERINTENDING ENGINEER, THIRUVANNAMALAI ELECTRICITY DISTRIBUTION Vs. INSPECTOR OF LABOUR, THIRUVANNAMALAI
July 5, 2022
SURAJ Vs. INSPECTOR OF POLICE, SELVAPURAM POLICE STATION, COIMBATORE.
August 22, 2022
SURAJ SINGH Vs. STATE
July 21, 2022
SURENDIRAN Vs. STATE
December 21, 2022
SURENDRAN Vs. G. SELLADURAI
October 28, 2022
SURESAN Vs. SUPERINTENDENT OF POLICE, COIMBATORE
January 11, 2022
SURESH Vs. STATE
August 16, 2022
SURESH Vs. STATE
July 4, 2022
SURESH Vs. STATE
July 15, 2022
SURESH Vs. STATE
December 19, 2022
SURESH Vs. STATE
May 12, 2022
SURESH Vs. INSPECTOR OF POLICE
October 26, 2022
SURESH Vs. STATE
September 2, 2022
SURESH Vs. STATE
January 24, 2022
SURESH KUMAR Vs. SIVAGAMI
February 1, 2022
SURESH KUMAR KANKARIYA Vs. K. JIGIBAI
April 28, 2022
SURESH RAJAN Vs. STATE
April 22, 2022
SURESHKUMAR Vs. REGIONAL PASSPORT OFFICER
July 27, 2022
SURILIRAJAN Vs. STATE
October 19, 2022
SURIYA Vs. STATE
August 30, 2022
SURYA Vs. STATE
August 29, 2022
SURYA Vs. INSPECTOR OF POLICE
August 23, 2022
SURYA Vs. STATE
November 1, 2022
SURYAPRAKASH Vs. STATE
July 15, 2022
SUSI GANESAN Vs. LEENA MANIMEKALAI
February 9, 2022
SUSI GANESAN Vs. LEENA MANIMEKALAI
January 20, 2022
SWETHA BHAI Vs. STATE
November 4, 2022
SYED IBRAHIM Vs. TAMIL NADU STATE ELECTION COMMISSIONER
February 15, 2022
SYED KASIM SAKAAF Vs. CHIEF EXECUTIVE OFFICER
October 10, 2022
SYED MAZHAR HUSSAIN Vs. TAMIL NADU WAKF BOARD
April 6, 2022
SYED MEERAN Vs. COMMISSIONER OF POLICE
January 24, 2022
SYED MOHAMMED IKRAM Vs. STATE
August 5, 2022
T. A. SASIKALA Vs. CHIEF MANAGER, INDIAN BANK, CORPORATE OFFICE, CHENNAI
January 4, 2022
T. BALASUNDARAM Vs. JOINT COMMISSIONER
July 1, 2022
T. EZHIL Vs. E. SIVAKUMAR
December 9, 2022
T. GORAKNATHAN Vs. S.N.KULOTHUNGAM
February 15, 2022
T. K. RAMA KRISHNAN Vs. STATE
November 10, 2022
T. KEENISTON FERNANDO Vs. STATE
September 28, 2022
T. MANIKANDAN Vs. DIRECTOR OF SCHOOL EDUCATION, CHENNAI
July 15, 2022
T. MEENAKSHI SUNDARAM Vs. STATE OF TAMIL NADU
September 7, 2022
T. MUTHU Vs. CHAIRMAN AND MANAGING DIRECTOR
January 12, 2022
T. MUTHULAKSHMI Vs. STATE OF GOVERNMENT OF TAMILNADU,
January 27, 2022
T. PADMAVATHI Vs. P. BALAMURUGAN
February 10, 2022
T. PALANISAMY Vs. M. VARADARAJAN
February 24, 2022
T. PANNEER SELVAM Vs. COMMANDANT, TSP, 14TH BATTALION
November 10, 2022
T. PARTHASARATHY Vs. K. SARALA
December 12, 2022
T. PAVITHRA Vs. STATE OF TAMIL NADU
December 9, 2022
T. PERUMAL Vs. STATE BY INSPECTOR OF POLICE, C. C. I. W. , C. I. D, TIRUVANNAMALAI
January 25, 2022
T. R. BHUVANESWARI Vs. OFFICIAL ASSIGNEE, HIGH COURT, MADRAS
February 9, 2022
T. RAJAMEYYAPAN Vs. TAMIL NADU GENERATION & DISTRIBUTION CORPORATION LTD.
July 14, 2022
T. SHANTHINI Vs. M. MANIKANDAN
July 8, 2022
T. SUMATHI Vs. GOVERNMENT OF TAMIL NADU
October 28, 2022
T. V. SHATHISH Vs. G. R. SHEKAR
July 5, 2022
T. VIGNESWARAN Vs. DIRECTOR, TOWN AND COUNTRY PLANNING/LOCAL AUTHORITY, CHENNAI
July 1, 2022
T.AKSHAYA Vs. STATE OF TAMIL NADU
March 4, 2022
T.AROKIADOSS Vs. P.JOHN PHILIP
April 27, 2022
T.BASKAR Vs. STATE
June 30, 2022
T.DHANASEKAR Vs. STATE
August 11, 2022
T.GAJENDRAN Vs. STATE
August 26, 2022
T.J.GNANAVEL Vs. STATE
August 11, 2022
T.K. BALASUBRAMANIAN Vs. RAJESWARI
February 9, 2022
T.K.GOVINDAN Vs. CHAIRMAN TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD.
April 7, 2022
T.KAMARAJ Vs. INSPECTOR GENERAL OF REGISTRATION CUM CHIEF REVENUE CONTROLLING AUTHORITY
September 6, 2022
T.KUMAR Vs. PAVAI VARAM EDUCATIONAL TRUST
December 1, 2022
T.LAKSHMI Vs. M.VASANTHA
March 30, 2022
T.LAWRENCE Vs. STATE
March 31, 2022
T.P. PONNUSAMY Vs. R. DEVARAJ
August 18, 2022
T.P.PONNUSAMY Vs. R.DEVARAJ
June 22, 2022
T.PERUMALSAMY Vs. PADMAVATHI
June 7, 2022
T.R. RAMANATHAN Vs. TAMIL NADU STATE MENTAL HEALTH AUTHORITY
May 12, 2022
T.R. THANGAVEL Vs. THANGAMMAL
March 31, 2022
T.R.RAMESH Vs. STATE OF TAMIL NADU
February 21, 2022
T.RAJIVEGANDHI Vs. STATE
December 20, 2022
T.S.KISAN & COMPANY PVT. LTD. Vs. UNION OF INDIA
January 24, 2022
T.S.THAMILAN Vs. R.SAMPATHKUMAR
January 10, 2022
T.SANTHI Vs. KARNATAKA BANK LIMITED
October 13, 2022
T.SATHYAMOORTHY Vs. SUBRAMANIAM
January 11, 2022
T.SENTHILVELAN Vs. A.SENTHIL KUMAR
April 19, 2022
T.SOMASUNDARAM Vs. SUPERINTENDENT OF POLICE
April 27, 2022
T.SUBBIAH Vs. STATE OF TAMIL NADU
August 18, 2022
T.SUBRAMANIAN Vs. SUPERINTENDENT OF POLICE
January 10, 2022
T.T. LIMITED Vs. UNION OF INDIA
August 25, 2022
T.UDHAYKUMAR Vs. UNION OF INDIA
October 19, 2022
T.V.H. EXPRESS Vs. STATE TAX OFFICER
May 5, 2022
T.V.THAMILSELVI Vs. DISTRICT COLLECTOR, ARIYALUR DISTRICT, ARIYALUR.
November 22, 2022
T.VASUDEVAN Vs. APPROPRIATE AUTHORITY FOR DISTRICT
March 1, 2022
T.VEERABAGU Vs. SECRETARY TO GOVERNMENT
July 15, 2022
TAJDEEN Vs. STATE
December 13, 2022
TAMIL ILAKKIYA Vs. ORIENTAL INSURANCE COMPANY LIMITED
November 7, 2022
TAMIL NADU AGRICULTURAL UNIVERSITY Vs. DR. R. AGILA
June 30, 2022
TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED Vs. PRESIDING OFFICER
June 17, 2022
TAMIL NADU CIVIL SUPPLIES CORPORATION LTD. Vs. S. MUTHUKUMAR
December 16, 2022
TAMIL NADU ELECTRICITY REGULATORY COMMISSION Vs. TAMIL NADU SPINNING MILLS ASSOCIATION
September 28, 2022
TAMIL NADU PUBLIC SERVICE COMMISSION Vs. TAMIL NADU INFORMATION COMMISSION
December 21, 2022
TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. R.KRISHNAMOORTHI
March 14, 2022
TAMIL NADU STATE APEX FISHERIES COOPERATIVE Vs. INCOME TAX OFFICER NON CORP WARD
September 5, 2022
TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION LIMITED Vs. ESAKKI DEVI
July 15, 2022
TAMIL NADU STATE GOVERNMENT Vs. DEIVANAI
July 5, 2022
TAMIL NADU STATE TRANSPORT CORPORATION Vs. SELVAM
December 8, 2022
TAMIL NADU STATE TRANSPORT CORPORATION Vs. M.SAMUTHIRAKANI
November 14, 2022
TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER, LABOUR COURT, COIMBATORE
October 17, 2022
TAMIL NADU STATE TRANSPORT CORPORATION Vs. VALLIYAMMAL
September 21, 2022
TAMIL NADU STATE TRANSPORT CORPORATION Vs. P.R.JAYAPANDIAN
June 15, 2022
TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION Vs. R.MALATHY
August 26, 2022
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. S.KARTHIK
July 6, 2022
TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. VASANTHA
March 31, 2022
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. GEETHA
November 8, 2022
TAMIL NADU STATE TRANSPORT CORPORATION LTD., Vs. PADMAVATHI
October 13, 2022
TAMIL NADU TEA PLANTATION CORPORATION LIMITED Vs. K. R. MOHAMMED ROWTHER
February 18, 2022
TAMIL NADU TRANSMISSION CORPORATION LTD. Vs. INSULATORS AND ELECTRICALS COMPANY
February 11, 2022
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. PRESIDING OFFICER, LABOUR COURT, SALEM
October 20, 2022
TAMILNAD MERCANTILE BANK LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, DELHI
February 1, 2022
TAMILNADU FISHERIES DEVELOPMENT CORPORATION Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT, MADRAS
July 14, 2022
TAMILSELVAN Vs. STATE
November 8, 2022
TANGKESWARAN Vs. SENIOR INTELLIGENCE OFFICER
September 16, 2022
TARA GULECHHA Vs. IDEA HOUSING CORPORATION
August 5, 2022
TATA AIG GENERAL INSURANCE COMPANY LIMITED Vs. S.JAYAKUMAR
June 24, 2022
TCI EXPRESS LIMITED Vs. LUPIN LIMITED
April 20, 2022
TEAM SUSTAIN LIMITED Vs. NORDIC (INDIA) SOLUTIONS PVT. LTD
December 15, 2022
TELEDATA TECHNOLOGY SOLUTIONS LIMITED Vs. DEPUTY REGISTRAR OF COMPANIES
January 11, 2022
TEXTAINER EQUIPMENT MANAGEMENT LIMITED Vs. CARAVEL LOGISTICS PVT. LTD.
October 28, 2022
THAMBIDURAI Vs. STATE
June 27, 2022
THAMEEM ANSARI Vs. INTELLIGENCE OFFICER
July 4, 2022
THAMIZHANBANE Vs. THE SUB DIVISIONAL ENGINEER-IN-CHARGE, PONDICHERRY
December 16, 2022
THANGAMANI Vs. KANDASAMY
April 28, 2022
THANGAPANDI Vs. SUB DIVISIONAL EXECUTIVE MAGISTRATE
January 25, 2022
THANIKODI Vs. PARAMESWARI
April 12, 2022
THANKAPPAN Vs. STATE OF TAMIL NADU
February 10, 2022
THASARATHAN Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI
June 28, 2022
THAVAMONI STEPHEN JEYARAJ Vs. MUTHUKRISHNAN
April 20, 2022
THE NEW INDIA ASSURANCE CO. LIMITED Vs. SUDHA
August 29, 2022
THEENATHAYALAN Vs. STATE
November 11, 2022
THENGAPATTANAM EDUCATIONAL AND SERVICE TRUST Vs. KOSE MOHUMED
April 26, 2022
THENMOZHI Vs. STATE OF TAMIL NADU
October 20, 2022
THEYODAS RANALD Vs. STATE
December 28, 2022
THILAGAVATHI Vs. VIMAL KUMAR
December 7, 2022
THILEEP KUMAR Vs. STATE
September 15, 2022
THIRU SABANATHA OLI SIVACHARIYAR Vs. COMMISSIONER
June 30, 2022
THIRU. K.PALANISWAMY Vs. THIRU O.PANNEERSELVAM
September 2, 2022
THIRUMALAI Vs. PHILIPS
May 5, 2022
THIRUNAUKKARASU Vs. STATE
August 17, 2022
THIRUNAVUKKARASU Vs. S. DAMODHARAN NAICKER
February 11, 2022
THIRUVENKADAM Vs. STATE
June 24, 2022
THIYAGARAJAN Vs. STATE
June 6, 2022
THIYAGARAJI Vs. STATE
October 6, 2022
THOMAS VERGHESE Vs. TEXTILE DYE CHEM PRIVATE LIMITED
November 18, 2022
THRIVENI EARTH MOVERS PRIVATE LIMITED Vs. M.ANBARASI
August 23, 2022
THULASIAMMAL Vs. PANDARASAMY
April 26, 2022
TIRUMALA MILK PRODUCTS PRIVATE LIMITED Vs. TIRUMALA DAAIRY LIMITED
January 31, 2022
TIRUPATHI KUMAR Vs. SECURITIES AND EXCHANGE BOARD OF INDIA REP.BY ITS GENERAL MANAGER INVESTIGATION DEPARTMENT MITTA COURT, B WING
June 28, 2022
TMT. R. NALINI Vs. TMT. R. NIRMALA
December 8, 2022
TMT.RENUKA SUBBU SINGH Vs. KANNAIYAN
March 24, 2022
TOUGH BAGS (A PARNERSHIP CONCERN) Vs. VAAMAN CAPITAL
July 8, 2022
TRAVANCORE SOLVENTS & OILS Vs. COMMISSIONER OF CUSTOMS
January 12, 2022
TRENT LIMITED Vs. DIOR PROPERTIES AND INVESTMENTS PRIVATE LIMITED
February 23, 2022
TRICHY TOLLWAY PRIVATE LIMITED Vs. DISTRICT COLLECTOR
October 4, 2022
TRIPOWER ENTERPRISES (PRIVATE) LIMITED Vs. STATE BANK OF INDIA
September 9, 2022
TRIPTI KHARIA, DIRECTOR, M/S. NANDANI MEDICAL LABORATORIES PRIVATE LIMITED 221/5, BICHOLI HAPSI, KANADIA ROAD, INDORE. Vs. STATE OF TAMIL NADU
September 27, 2022
TRISHE DEVELOPERS PRIVATE LIMITED Vs. SECRETARY TO GOVERNMENT
September 19, 2022
TUTICORIN SALT AND MARINE CHEMICALS LTD. Vs. UNION OF INDIA
December 23, 2022
TVL. ASIAN PAINTS LIMITED Vs. ASSISTANT COMMISSIONER (ST)
April 18, 2022
TVL. G. SANKAR TIMBER DEPOT Vs. STATE TAX OFFICER (ADJUDICATION)
April 25, 2022
TVL. JAI RENGA MILLS LTD. Vs. STATE OF TAMIL NADU
February 1, 2022
TVT. LAF ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAX
June 10, 2022
U. JAFFER ALI Vs. DISTRICT COLLECTOR, MADURAI
July 14, 2022
U. MANICKAVEL Vs. STATE
July 25, 2022
U. MONISHA Vs. SOUTH INDIA SCHEDULED TRIBES
February 3, 2022
U.AKBAR ALI Vs. STATE OF TAMIL NADU
December 1, 2022
UDAYANITHI STALIN Vs. R. PREMALATHA
April 28, 2022
UDHAYA KUMAR Vs. STATE
June 8, 2022
UDHAYAKUMAR Vs. STATE
July 25, 2022
ULAGAMANI Vs. GNANASEKAR
December 16, 2022
ULAGANATHAN Vs. SECRETARY TO THE GOVERNMENT
November 4, 2022
UMA ANANDAN KUPPUSAMY KRISHNAMURTHY Vs. STATE OF TAMIL NADU
April 7, 2022
UMA DEVI Vs. KUMARESAN
December 8, 2022
UMA DEVI Vs. DISTRICT COLLECTOR, MADURAI DISTRICT
December 1, 2022
UMA DEVI Vs. STATE
July 15, 2022
UMADEV Vs. STATE
September 29, 2022
UMANATH Vs. STATE
December 19, 2022
UMASANKAR Vs. R.SANKARANARAYANAN
December 9, 2022
UMAYAMMA Vs. C.RAJU
July 12, 2022
UNIMED TECHNOLOGIES LTD. Vs. CADILA HEALTHCARE LTD.
June 9, 2022
UNION BANK OF INDIA OFFICERS ASSOCIATION Vs. UNION BANK OF INDIA
June 28, 2022
UNION OF INDIA Vs. UNIK TRADERS
October 28, 2022
UNION OF INDIA Vs. STATE
July 8, 2022
UNION OF INDIA Vs. NEW LINE FINANCE LIMITED
June 23, 2022
UNION OF INDIA Vs. J.AUUAMAR
February 18, 2022
UNION OF INDIA Vs. R.K. CONSTRUCTIONS
October 13, 2022
UNION OF INDIA Vs. DINDIGUL SPINNERS ASSOCIATIONS
January 21, 2022
UNION OF INDIA Vs. DIVAN MUJIPEER
March 11, 2022
UNION OF INDIA Vs. MOHAMMED RAFIQUL HASSAN
March 11, 2022
UNION OF INDIA Vs. GEORGE VINCENT AYAMMPATI
November 4, 2022
UNION OF INDIA Vs. K. ADINARAYANARAO, RAILWAY CONTRACTOR, HYDERABAD
February 10, 2022
UNION OF INDIA Vs. DHIRUBHAI D.THUMBA & CO
January 5, 2022
UNION OF INDIA Vs. DHIRUBHAI D.THUMBER & CO
September 1, 2022
UNITED INDIA INSURANCE Vs. SARASWATHI
March 10, 2022
UNITED INDIA INSURANCE CO. LIMITED Vs. VAJRAVEL
June 15, 2022
UNITED INDIA INSURANCE CO. LIMITED Vs. KALAMANI
March 3, 2022
UNITED INDIA INSURANCE CO. LIMITED Vs. MARIAPPAN
June 29, 2022
UNITED INDIA INSURANCE CO. LTD. Vs. D. KUMARI
January 5, 2022
UNITED INDIA INSURANCE CO.LTD Vs. RAJIKA
December 14, 2022
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MEENA
November 23, 2022
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SEVANAMMAL
April 6, 2022
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NAGAMMAL
July 27, 2022
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SARAVANAN
November 23, 2022
UNITED INDIA INSURANCE COMPANY LIMITED Vs. S. SRIDHAR
September 6, 2022
UNITED INDIA INSURANCE COMPANY LTD Vs. SRINIVASAMURTHY
November 11, 2022
UNNAMALAI Vs. THAMIZHARASI
January 24, 2022
UPENDRA HOSDRUG SUNDAR KAMATH Vs. K.G. INIAN
January 12, 2022
USHA Vs. STATE OF TAMIL NADU
June 27, 2022
UTHANDI Vs. SRINIVASAN
March 4, 2022
V. A. KURIAN Vs. BABU DANIEL
September 6, 2022
V. ABUTHAHIR Vs. THIRUPATHI
February 22, 2022
V. ARUMUGAM Vs. DEPUTY REGISTRAR OF COOP. SOCIETIES, VILLUPURAM
July 15, 2022
V. ASOKAN Vs. INSPECTOR
July 8, 2022
V. AYYAPPAN Vs. G.R. THIAGASUNDARA MUDALIAR
April 13, 2022
V. BAKKIYAM Vs. C. KANDASAMY GOUNDER
February 17, 2022
V. DHARMALINGAM Vs. STATE BY THE INSPECTOR OF POLICE, MODAKURICHI POLICE STATION
November 17, 2022
V. GANAPATHI Vs. STATE
March 28, 2022
V. GNANASUNDARI Vs. PRINCIPAL DISTRICT JUDGE, PUDUKOTTAI
January 20, 2022
V. GOWTHAMAN Vs. STATE OF TAMIL NADU
September 30, 2022
V. JAYALAKSHMI Vs. SECRETARY TO THE GOVERNMENT
January 24, 2022
V. KANNAPPAN Vs. STATE OF TAMIL NADU
March 3, 2022
V. KARUPAIAH Vs. STATE
February 10, 2022
V. KRISHNAMURTHY Vs. STATE OF TAMILNADU
July 4, 2022
V. KRISHNAMURTHY Vs. STATE OF TAMIL NADU
June 29, 2022
V. KULASEKARAN Vs. SECRETARY TO GOVERNMENT
November 1, 2022
V. KUMAR Vs. DEPUTY COMMISSIONER (WORKS), GREATER CHENNAI CORPORATION, CHENNAI
January 11, 2022
V. L. VENKATACHALAM Vs. V. L. MUTHUSWAMY
July 13, 2022
V. MANGAMMAL Vs. O. V. KRISHNAN
February 4, 2022
V. MANJUNATHA REDDY Vs. KOTAK MAHINDRA PRIME LTD.
January 7, 2022
V. MURALIDHARAN Vs. SECRETARY TO GOVERNMENT, CHENNAI
July 18, 2022
V. MURUGAN Vs. ADDITIONAL SUPERINTENDENT OF POLICE
January 24, 2022
V. PALANI Vs. TAMIL NADU STATE TRANSPORT
December 23, 2022
V. PANNEERSELVAM Vs. KANNIYAMMAL
July 15, 2022
V. PAVITHRA Vs. REGISTRAR, TAMIL NADU DR. MGR MEDICAL UNIVERSITY, CHENNAI
January 27, 2022
V. PRABAKARAN Vs. V. DEVENDRAN
February 8, 2022
V. R. KOTHANDARAMAN Vs. JOTHI
January 5, 2022
V. RAJASEKAR Vs. REGISTRAR, THE TAMIL NADU
February 2, 2022
V. ROBIN Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT
September 30, 2022
V. SAKTHIVEL Vs. STATE OF TAMIL NADU
January 4, 2022
V. SATHYAMURTHI Vs. UNION OF INDIA
October 28, 2022
V. SELVARAJ Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME DEPARTMENT
December 1, 2022
V. SENTHIL BALAJI Vs. STATE
October 31, 2022
V. SHANMUGHASUNDHARAM Vs. GOVERNMENT OF PUDUCHERR JUDICIAL DEPARTMENT
January 21, 2022
V. SINDHIA Vs. S.ROBINSON
December 8, 2022
V. SIVAKUMAR Vs. N. S. PALANIAPPAN
July 19, 2022
V. SRI SUVEDHA Vs. N. MANIKANDAN
December 8, 2022
V. SRIMATHI Vs. AUTHORISED OFFICER, ARM BRANCH, CANARA BANK, COIMBATORE
January 4, 2022
V. SUBRAMANIAN Vs. STATE
February 2, 2022
V. SUGANTHI Vs. A. VIJAYA KUMAR
December 8, 2022
V. T. LAZAR Vs. INSPECTOR OF POLICE, CHENNAI
July 13, 2022
V.ANANTHA RAJ R.SELVAM Vs. V.ANBU RAJ
October 14, 2022
V.ANUSHA Vs. B.KRISHNAN
August 11, 2022
V.BALASUBRAMANIAN Vs. STATE
October 17, 2022
V.C.SANGEETHA Vs. STATE OF TAMIL NADU
June 3, 2022
V.DHANABAGIYAM Vs. DISTRICT COLLECTOR/INSPECTOR OF PANCHAYATS
November 9, 2022
V.DHANASINGU Vs. JAYACHANDRAN
February 28, 2022
V.GANESAN Vs. SUPERINTENDENT OF POLICE
April 27, 2022
V.HARISHNATH Vs. STATE OF TAMIL NADU
June 28, 2022
V.JAIGANESH Vs. GOVERNMENT OF TAMIL NADU
April 25, 2022
V.K.AMALRAJ Vs. K.JOHN BRITTO
September 22, 2022
V.KUMAR Vs. STATE
November 4, 2022
V.M.JOSE Vs. SECRETARY TO GOVERNMENT
April 29, 2022
V.MEENAKSHI Vs. P.SUNDARAVADIVELU
August 16, 2022
V.MURALI Vs. P.KUMARESAN
June 8, 2022
V.MURUGAN Vs. STATE
August 16, 2022
V.PALANI Vs. STATE
July 5, 2022
V.PANDIAN Vs. ARYA VYSIA COMMUNITY,CHARITABLE TRUST, PANRUTI
August 3, 2022
V.PRABHAKARAN Vs. STATE
April 29, 2022
V.R.S. TRADERS Vs. ASSISTANT COMMISSIONER (STATE TAXES)
February 10, 2022
V.RAMACHANDRAN Vs. STATE BY DIRECTOR GENERAL OF POLICE, HEAD OF POLICE FORCE, TAMIL NADU
October 27, 2022
V.RAMASAMY Vs. STATE
September 14, 2022
V.S.B.ENGINEERING COLLEGE Vs. CENTRAL INFORMATION COMMISSION
December 9, 2022
V.S.J.DINAKARAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 30, 2022
V.U.SURYA PRAKASH Vs. CHIEF ELECTION COMMISSIONER, ELECTION COMMISSION OF TAMIL NADU
February 4, 2022
V.VASANTHAKUMAR Vs. UNION OF INDIA
April 1, 2022
V.VELLAPANDI THEVAR Vs. C.BALASUBRAMANIAN
July 18, 2022
V.VENKATESAN Vs. STATE
November 8, 2022
VADIVEL Vs. STATE REP. INSPECTOR OF POLICE
September 15, 2022
VAHIDA BANU Vs. PARVEEN TRAVELS
April 8, 2022
VAIGAI AGRO PRODUCTS LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
January 31, 2022
VAIJAYANTHI Vs. R. S. SENTHIL KUMAR
February 7, 2022
VAISHNOVI INFRASTRUCTURE ENGINEERING PRIVATE LIMITED Vs. INFRA ENGINEERS INDIA,
January 7, 2022
VALARMATHI Vs. STATE
August 12, 2022
VALLARASU Vs. STATE
November 7, 2022
VALLI Vs. STATE BY THE INSPECTOR OF POLICE
April 20, 2022
VALLIAMMAL Vs. MAHA VISHNU
February 9, 2022
VALLIYATHAL Vs. P.P. SAKTHIVEL
June 23, 2022
VAMSEEDHARAN Vs. STATE
November 2, 2022
VANAJATCHIAMMAL (DIED) Vs. SEENIVASAN
September 27, 2022
VANAKKARA SENTHIL Vs. STATE
October 14, 2022
VANI MUSLIM JAMATH PALLIVASAL Vs. DISTRICT COLLECTOR COLLECTORS OFFICE
January 21, 2022
VANISHREE Vs. STATE
December 6, 2022
VARADHARAJ Vs. DEPUTY SUPERINTENDENT OF POLICE
April 28, 2022
VARALAKSHMI Vs. REGIONAL TRANSPORT OFFICER
September 12, 2022
VARSHINI ILLAM TRUST Vs. NIL
January 19, 2022
VASANTH Vs. STATE OF TAMIL NADU
October 13, 2022
VASANTH Vs. STATE
December 13, 2022
VASANTH Vs. STATE
November 3, 2022
VASANTHA KUMAR AYYAVU PALANICHAMY Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
September 9, 2022
VASANTHAKUMAR SUPUTHRAPPA Vs. STATE
December 9, 2022
VASANTHAM PROPERTIES PRIVATE LIMITED Vs. STATE OF TAMIL NADU
June 24, 2022
VASANTHARAJ Vs. STATE
December 15, 2022
VASMI SUDARSHINI Vs. SUB REGISTRAR
July 28, 2022
VASOOR RAJA Vs. ASSISTANT COMMISSIONER OF POLICE, ANNADHANAPATTI, SALEM
July 7, 2022
VASU Vs. STATE
July 25, 2022
VEDARANYASWAMY DEVASTHANAM Vs. COMMISSIONER
December 21, 2022
VEERA RK ARUNACHALAM Vs. KRISHNA DEVI
September 6, 2022
VEERAKUMAR Vs. STATE
December 16, 2022
VEERAMANI Vs. STATE
September 14, 2022
VEERAMANIKANDAN Vs. STATE
October 11, 2022
VEERAN Vs. STATE
August 12, 2022
VEERASAMY Vs. VEERAN
April 19, 2022
VELLAIYAMMAL Vs. K.SENTHILVEL
December 13, 2022
VELLAIYAPPAN Vs. STATE OF TAMIL NADU
August 4, 2022
VELLAPANDIAN Vs. DURAIAPPAN (DIED)
January 27, 2022
VELLORE INSTITUTE OF TECHNOLOGY Vs. B. V. REDDY ENTERPRISES PRIVATE LIMITED
June 30, 2022
VELU Vs. KOUSALYA
January 4, 2022
VELUMANI R. Vs. STATE
November 9, 2022
VELUPRABAKAR Vs. STATE
August 17, 2022
VEMULA RAMESH Vs. STATE
April 4, 2022
VENKATACHALAM Vs. STATE BY INSPECTOR OF POLICE
August 17, 2022
VENKATESH Vs. STATE
July 4, 2022
VENKATESH BABU Vs. STATE
July 25, 2022
VENKATESH COKE AND POWER LIMITED Vs. OTTO INDIA PRIVATE LIMITED
October 18, 2022
VENKATESWARANE SIVADJY Vs. ALICE VIALA
January 12, 2022
VENU VISHAL Vs. STATE
March 1, 2022
VETRISLVAN Vs. INSPECTOR OF POLICE, THIRUVALLUR
January 11, 2022
VETRIVEL Vs. STATE
April 21, 2022
VETRIVEL Vs. STATE
December 21, 2022
VG PAPER AND BOARDS LTD. Vs. GOVERNMENT OF TAMIL NADU
December 21, 2022
VICNIVAAS AGENCY Vs. MMTC LIMITED
October 10, 2022
VICTORIA EDWARD HALL Vs. PRINCIPAL SECRETARY
August 22, 2022
VIDYA RANI Vs. STATE OF TAMIL NADU
August 18, 2022
VIGNESH Vs. STATE
April 5, 2022
VIGNESH Vs. STATE
March 31, 2022
VIGNESHKUMAR Vs. STATE
December 20, 2022
VIGNESHWARAN Vs. STATE
June 28, 2022
VIJAYAKUMAR Vs. STATE
June 10, 2022
VIJAYAKUMAR Vs. STATE OF THE TAMIL NADU
April 11, 2022
VIJAYAKUMAR Vs. STATE
June 2, 2022
VIJAYAKUMAR Vs. SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT, CHENNAI-600 009.
October 19, 2022
VIJAYAKUMAR Vs. STATE
November 4, 2022
VIJAYALAKSHMI Vs. PRINCIPAL ACCOUNTANT GENERAL (A&E)
April 25, 2022
VIJAYALAKSHMI Vs. STATE
April 28, 2022
VIJAYALAKSHMI PAPER MILLS Vs. K.M.TRADERS, A PARTNERSHIP FIRM
July 6, 2022
VIJAYAMANGALAM NAIDU Vs. M.MURUGESAN
April 19, 2022
VIJAYAN Vs. STATE OF TAMIL NADU
September 2, 2022
VIJENDRAN Vs. INSPECTOR GENERAL OF REGISTRATION
December 1, 2022
VIKAS KALRA Vs. STATE
August 26, 2022
VIKAS RAMBAL Vs. STATE
October 12, 2022
VIKRAM Vs. STATE
October 27, 2022
VIKRAM Vs. STATE
June 10, 2022
VIKRAM KAPUR Vs. DEPUTY REGISTRAR OF COMPANIES
April 25, 2022
VINAYAGAM Vs. STATE
October 10, 2022
VINCENT Vs. STATE
July 15, 2022
VINOTH Vs. STATE
September 13, 2022
VIPRAH TECHNOLOGIES LTD. Vs. T. GANESAN
February 4, 2022
VISHALRA Vs. STATE
June 22, 2022
VISHNUPRIYA Vs. S. JAGADEESAN
December 21, 2022
VISHVA Vs. STATE
September 6, 2022
VISWAK GARMENTS Vs. WOODSTOCK MERCHANDISING PRIVATE LTD
June 6, 2022
VISWAPRIYA (INDIA) LTD. Vs. STATE
September 9, 2022
VITHYA Vs. RAMESH
January 12, 2022
VKC FOOTPRINTS GLOBAL PVT. LTD. Vs. STATE TAX OFFICER, PODANUR ASSESSMENT CIRCLE, COIMBATORE
July 20, 2022
VODAFONE IDEA LIMITED Vs. INSPECTOR GENERAL OF REGISTRATION
January 28, 2022
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