Case Index

Title
Date
AAYASHA PARVEEN Vs. STATE OF UTTARAKHAND
February 7, 2022
ABDUL JAHEER Vs. STATE OF UTTARAKHAND
October 1, 2022
ABDUL JAHEER Vs. STATE OF UTTARAKHAND
March 8, 2022
ABDUL MONISH Vs. STATE OF UTTARAKHAND
April 21, 2022
ABDUL RAHMAN Vs. STATE OF UTTARAKHAND
January 12, 2022
ABDUL REHMAN Vs. STATE OF UTTARAKHAND
April 19, 2022
ABDUL REHMAN Vs. STATE OF UTTARAKHAND
May 25, 2022
ABHI SHARMA Vs. RAJ KUMAR CHAUHAN
April 21, 2022
ABHISHEK GAUTAM Vs. STATE OF UTTARAKHAND
May 27, 2022
ABHISHEK RAJPUT Vs. POOJA RAJPUT
September 1, 2022
ADESH Vs. STATE OF UTTARAKHAND
July 15, 2022
ADESH KUMAR Vs. UTTARAKHAND POWER CORPORATION LIMITED
January 4, 2022
AHMAD JAMAL Vs. STATE OF UTTARAKHAND
February 23, 2022
AJAY DUNGRAKOTI Vs. HONBLE HIGH COURT OF UTTARAKHAND
August 22, 2022
AJAY KUMAR Vs. STATE OF UTTARAKHAND
September 5, 2022
AJAY KUMAR Vs. REGIONAL ADDITIONAL DIRECTOR
March 7, 2022
AJAY KUMAR Vs. NAGAR PALIKA PARISHAD
April 18, 2022
AJAY KUMAR ARORA Vs. STATE OF UTTARAKHAND
March 21, 2022
AJAY MALIK Vs. STATE OF UTTARAKHAND
September 1, 2022
AJAY PANDEY Vs. STATE OF UTTARAKHAND
January 4, 2022
AJAY RATURI Vs. STATE OF UTTARAKHAND
November 17, 2022
AJAY SAGAR Vs. STATE OF UTTARAKHAND
February 16, 2022
AJAY SINGH Vs. STATE OF UTTARAKHAND
December 2, 2022
AJEET Vs. STATE OF UTTARAKHAND
May 7, 2022
AJEET SINGH VIKKARWAL Vs. STATE OF UTTARAKHAND
February 9, 2022
AKANKSHA SAINI Vs. STATE OF UTTARAKHAND
March 31, 2022
AKASH YADAV Vs. STATE OF UTTARAKHAND
July 18, 2022
AKBAR Vs. STATE OF UTTARAKHAND
November 2, 2022
AKHILESH MOHAN BAHUGUNA Vs. STATE OF UTTARAKHAND
April 26, 2022
AKHILESH PANDEY Vs. STATE OF UTTARAKHAND
January 25, 2022
AKHTAR KHAN AND SMT. ANEESA Vs. STATE OF UTTARAKHAND
July 15, 2022
AKIL Vs. STATE OF UTTARAKHAND
February 8, 2022
AKUMS DRUGS & PHARMACEUTICALS LTD Vs. COMMISSIONER OF COMMERCIAL TAXES, UTTARAKHAND, DEHRADUN
July 22, 2022
ALEEM Vs. STATE OF UTTARAKHAND
May 20, 2022
ALFA IGNOT PVT. LTD. Vs. COMMISSIONER OF THE CGST
July 6, 2022
ALI HASAN Vs. STATE OF UTTARAKHAND
November 17, 2022
ALI SHER Vs. STATE OF UTTARAKHAND
January 4, 2022
ALISHA ZEENAT Vs. STATE OF UTTARAKHAND
March 22, 2022
ALIZAN Vs. C.RAVISHANKAR
September 12, 2022
ALLIED PLUS INFRA & OTHER PVT. LTD Vs. KESAR ENTERPRISES LTD
March 25, 2022
ALOK GOYAL Vs. STATE OF UTTARAKHAND
January 10, 2022
ALOK TIWARI Vs. STATE OF UTTARAKHAND
December 21, 2022
ALTAF Vs. STATE OF UTTARAKHAND
May 9, 2022
ALTAMASH SIDDIQUI Vs. STATE OF UTTARAKHAND
February 23, 2022
AMAN GARG Vs. SANKALP NEGI
December 7, 2022
AMANDEEP SINGH Vs. STATE OF UTTARAKHAND
January 5, 2022
AMBA DATT PANCHOLI Vs. UTTARAKHAND TRANSPORT CORPORATION
March 9, 2022
AMEER SINGH Vs. STATE OF UTTARAKHAND
April 18, 2022
AMISH KUMAR GUPTA Vs. DEPUTY COMMISSIONER (TAX ASSESSMENT) FIRST
August 17, 2022
AMIT ALIAS AMIT KUMAR Vs. STATE OF UTTARAKHAND
February 8, 2022
AMIT BATHLA Vs. STATE OF UTTARAKHAND
January 3, 2022
AMIT KHOLIA Vs. UNION OF INDIA
March 8, 2022
AMIT KOTHIYAL Vs. STATE OF UTTARAKHAND
May 9, 2022
AMIT KUMAR Vs. CHAIRMAN,
February 15, 2022
AMIT KUMAR Vs. SHALINI SHANU
December 15, 2022
AMIT PAL Vs. STATE OF UTTARAKHAND
June 28, 2022
AMIT SHARMA Vs. STATE OF UTTARAKHAND
February 1, 2022
AMIT VERMA Vs. STATE OF UTTARAKHAND
July 8, 2022
AMJAD Vs. STATE OF UTTARAKHAND
February 11, 2022
AMOD KUMAR Vs. RAM KUMAR
April 13, 2022
AMOGEO ITES INDIA LTD. Vs. INDIAN BANK (ERSTWHILE ALLAHABAD BANK)
February 22, 2022
AMRIK SINGH Vs. COLLECTOR/ DISTRICT MAGISTRATE
January 5, 2022
AMRITPAL SINGH Vs. STATE OF UTTARAKHAND
December 2, 2022
ANAND BALLABH MELKANI Vs. K.K. UPADHYAY
April 13, 2022
ANAND SINGH DANU Vs. STATE OF UTTARAKHAND
July 22, 2022
ANAND SINGH NEGI Vs. STATE OF UTTARAKHAND
April 20, 2022
ANAND SINGH RAWAT Vs. STATE OF UTTARAKHAND
August 3, 2022
ANANTRAM SEMWAL Vs. STATE OF UTTARAKHAND
February 17, 2022
ANANYA ATTRI Vs. STATE OF UTTARAKHAND
August 24, 2022
ANANYA SRIKOTI Vs. CENTRAL BOARD OF SECONDARY EDUCATION
January 11, 2022
ANEES Vs. STATE OF UTTARAKHAND
February 11, 2022
ANIKA MAAN Vs. ANGOORI DEVI
July 1, 2022
ANIL BISHT Vs. STATE OF UTTARAKHAND
November 11, 2022
ANIL KUMAR Vs. STATE OF UTTARAKHAND
May 11, 2022
ANIL KUMAR Vs. STATE OF UTTARAKHAND
February 22, 2022
ANIL KUMAR Vs. PUNJAB NATIONAL BANK
January 6, 2022
ANIL KUMAR Vs. STATE OF UTTARAKHAND
June 17, 2022
ANIL KUMAR Vs. STATE OF UTTARAKHAND
July 5, 2022
ANIL KUMAR ARYA Vs. HEMLATA
August 23, 2022
ANIL KUMAR SAROHA Vs. UDIT GOYANKA
January 12, 2022
ANIL KUMAR VERMA Vs. KAMLA BOBAL
January 5, 2022
ANIL SINGH Vs. STATE OF UTTARAKHAND
October 11, 2022
ANIL SINGH Vs. UTTARAKHAND STATE CO-OPERATIVE BANK LTD.
February 7, 2022
ANIL TRIPATHI Vs. STATE OF UTTARAKHAND
July 8, 2022
ANIMESH SUNDRIYAL Vs. STATE OF UTTARAKHAND
July 11, 2022
ANIRUDHA BHATT Vs. STATE OF UTTARAKHAND
March 25, 2022
ANITA DEVI Vs. STATE OF UTTARAKHAND
March 7, 2022
ANITA SHARMA Vs. STATE OF UTTARAKHAND
April 1, 2022
ANJALI Vs. MONU KUMAR
October 17, 2022
ANJALI BAHUGUNA Vs. STATE OF UTTARAKHAND
September 5, 2022
ANJALI MISHRA Vs. STATE OF UTTARAKHAND
July 29, 2022
ANJALI RANI Vs. STATE OF UTTARAKHAND
March 14, 2022
ANJAR AHMAD Vs. STATE OF UTTARAKHAND
March 30, 2022
ANJU Vs. IV ADDITIONAL DISTRICT JUDGE, HARIDWAR
January 4, 2022
ANKIT Vs. STATE OF UTTARAKHAND
July 8, 2022
ANKIT DEVRARI Vs. STATE OF UTTARAKHAND
January 25, 2022
ANKIT KUMAR Vs. STATE OF UTTARAKHAND
February 8, 2022
ANKIT MISHRA Vs. STATE OF UTTARAKHAND
June 8, 2022
ANKIT RASTOGI Vs. STATE OF UTTARAKHAND
March 16, 2022
ANKUL Vs. STATE OF UTTARAKHAND
September 9, 2022
ANKUR SHARMA Vs. STATE OF UTTARAKHAND
April 18, 2022
ANKUSH KANDPAL Vs. STATE OF UTTARAKHAND
January 4, 2022
ANNAPURNA TRADERS Vs. COMMISSIONER COMMERCIAL TAX
May 13, 2022
ANNU KUMAR AND AKSHAY Vs. STATE OF UTTARAKHAND
March 21, 2022
ANU PANT Vs. STATE OF UTTARAKHAND
April 1, 2022
ANUBHAV KISHORE SRIVASTAVA Vs. BAR COUNCIL OF UTTARAKHAND NAINITAL
March 30, 2022
ANUJ Vs. STATE OF UTTARAKHAND
June 30, 2022
ANUJ CHAUHAN Vs. STATE OF UTTARAKHAND
September 2, 2022
ANUJ KUMAR Vs. STATE OF UTTARAKHAND
July 15, 2022
ANUJ SAGGAR Vs. POONAM SHARMA SAGGAR
September 9, 2022
ANURADHA GUPTA Vs. MANAGER, DISCIPLINARY COMMITTEE
January 3, 2022
ANURADHA SHARMA Vs. STATE OF UTTARAKHAND
January 13, 2022
ANURAG SHANKHDHAR Vs. STATE OF UTTARAKHAND
January 7, 2022
ANURAG SHANKHDHAR Vs. STATE OF UTTARAKHAND
March 30, 2022
ANURAG SHANKHDHAR Vs. STATE OF UTTARAKHAND
April 5, 2022
ANURAG SHANKHDHAR Vs. STATE OF UTTARAKHAND
February 25, 2022
ANURAG SINGHAL Vs. ANOOP MAURYA
June 8, 2022
ANURANJAN CHATURVEDI Vs. STATE OF UTTARAKHAND
January 3, 2022
ANUS Vs. SENIOR SUPERINTENDENT OF POLICE
June 10, 2022
ANUVRAT VERMA Vs. STATE OF UTTARAKHAND
May 24, 2022
APURVA JINDAL Vs. SUKHVINDER SINGH
January 5, 2022
ARCHANA Vs. DIGVIJAY SINGH KHANDURI
March 22, 2022
ARIF Vs. STATE OF UTTARAKHAND
December 22, 2022
ARJUN D. SINGH Vs. UNION OF INDIA
August 25, 2022
ARJUN SINGH Vs. STATE OF UTTARAKHAND
August 4, 2022
ARJUN SINGH Vs. SWARAN SINGH
July 28, 2022
ARJUN SINGH BHANDARI Vs. BAR COUNCIL OF UTTARAKHAND
July 25, 2022
ARUN KUMAR Vs. STATE OF UTTARAKHAND
March 22, 2022
ARUN KUMAR Vs. STATE OF UTTARAKHAND
January 27, 2022
ARUN KUMAR Vs. STATE OF UTTARAKHAND
October 1, 2022
ARUN VIJAY SATI Vs. DINESH CHANDRA THAPLIYAL
July 20, 2022
ARUN VIJAY SATI Vs. DINESH CHANDRA THAPLIYAL
April 18, 2022
ARVIND Vs. STATE OF UTTARAKHAND
April 26, 2022
ARVIND KUMAR Vs. STATE OF UTTARAKHAND
June 8, 2022
ARVIND SHARMA Vs. STATE OF UTTARAKHAND
February 4, 2022
ARYAN LAL Vs. STATE OF UTTARAKHAND
February 8, 2022
ARYAN PAL Vs. STATE OF UTTARAKHAND
August 1, 2022
ASGAR ALI Vs. STATE OF UTTARAKHAND
June 14, 2022
ASGAR ALI AND FIROZ ALI Vs. STATE OF UTTARAKHAND
April 13, 2022
ASHA BISHT Vs. STATE OF UTTARAKHAND
April 7, 2022
ASHA DEVI Vs. STATE OF UTTARAKHAND
February 18, 2022
ASHA DEVI Vs. RANVEER SINGH
February 22, 2022
ASHISH Vs. STATE OF UTTARAKHAND
April 25, 2022
ASHISH CHAMOLI Vs. STATE OF UTTARAKHAND
April 20, 2022
ASHISH KUMAR GARG Vs. STATE OF UTTARAKHAND
June 22, 2022
ASHISH SHARMA Vs. STATE OF UTTARAKHAND
April 22, 2022
ASHISH SHARMA Vs. STATE OF UTTARAKHAND
June 10, 2022
ASHISH TYAGI Vs. REGIONAL LABOUR COMMISSIONER
May 17, 2022
ASHISH VASHISTH Vs. STATE OF UTTARAKHAND
June 21, 2022
ASHISH VASHISTH Vs. STATE OF UTTARAKHAND
March 25, 2022
ASHOK KHURANA Vs. STATE OF UTTARAKHAND
September 23, 2022
ASHOK KUMAR Vs. STATE OF UTTARAKHAND
November 11, 2022
ASHOK KUMAR Vs. STATE OF UTTARAKHAND
November 26, 2022
ASHOK SINGH KANDARI Vs. STATE OF UTTARAKHAND
May 7, 2022
ASHUTOSH PANDEY Vs. STATE OF UTTARAKHAND
July 1, 2022
ASHWANI KALRA Vs. STATE OF UTTARAKHAND
April 20, 2022
ASHWANI KUMAR Vs. STATE OF UTTARAKHAND
January 25, 2022
ASHWANI KUMAR KAPILA Vs. COSTAL PROJECTS LTD.
October 21, 2022
ASHWANI TANDON Vs. STATE OF UTTARAKHAND
February 17, 2022
ASHWANI TANDON Vs. STATE OF UTTARAKHAND
May 11, 2022
ASLAM Vs. JULFKAAR
July 7, 2022
ASSISTANT P.F. COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. GOLDEN FURNITURE INDUSTRIES, POST INDUSTRIAL ESTATE
January 4, 2022
ATIQ AHAMAD Vs. STATE OF UTTARAKHAND
July 21, 2022
ATUL KUMAR BHAGAT Vs. VINOD KUMAR KHOLIYA
March 25, 2022
AVINASH KUMAR SHARMA Vs. STATE OF UTTARAKHAND
March 2, 2022
AWARDED DIGAR SINGH Vs. STATE OF UTTARAKHAND
May 19, 2022
AYAAN ALI Vs. STATE OF UTTARAKHAND
February 16, 2022
AYAZUDDIN Vs. SECRETARY, SECONDARY EDUCATION
June 20, 2022
AZEEM Vs. STATE OF UTTARAKHAND
June 17, 2022
B.C.H. ELECTRIC LIMITED Vs. BHARAT HEAVY ELECTRICALS LTD
September 16, 2022
BABITA Vs. STATE OF UTTARAKHAND
March 31, 2022
BAHADUR SINGH Vs. STATE OF UTTARAKHAND
March 22, 2022
BAISAKHI Vs. STATE OF UTTARAKHAND
June 29, 2022
BALBHADRA SINGH Vs. STATE OF UTTARAKHAND
February 23, 2022
BALJEET SINGH Vs. STATE OF UTTARAKHAND
June 21, 2022
BALJEET SINGH Vs. STATE OF UTTARAKHAND
August 29, 2022
BALJEET SINGH ALIAS JOT Vs. STATE OF UTTARAKHAND
September 30, 2022
BALVINDERJEET SAYAL Vs. STATE OF UTTARAKHAND
March 10, 2022
BALWANT RAI ARORA Vs. SWEETY GUPTA
August 22, 2022
BANSIDHAR GAYAL Vs. STATE OF UTTARAKHAND
May 11, 2022
BAZPUR COOPERATIVE SUGAR FACTORY LTD. Vs. UNION OF INDIA
March 2, 2022
BEENA GUPTA Vs. STATE OF UTTARAKHAND
June 20, 2022
BEENA RANA Vs. STATE OF UTTARAKHAND
May 9, 2022
BEER SINGH RAWAT Vs. STATE OF UTTARAKHAND
May 26, 2022
BHAGAT SINGH BADIYARI Vs. STATE OF UTTARAKHAND
July 26, 2022
BHAJAN SINGH Vs. DINESH CHANDRA GURANI
January 7, 2022
BHAJAN SINGH Vs. STATE OF UTTARAKHAND
July 13, 2022
BHANUPRATAP Vs. STATE OF UTTARAKHAND
May 5, 2022
BHARAT HEAVY ELECTRICALS LIMITED Vs. RAJENDRA SINGH
August 16, 2022
BHARAT HEAVY ELECTRICALS LIMITED Vs. UTTARAKHAND POWER CORPORATION LIMITED
May 17, 2022
BHARAT JOSHI Vs. CENTRAL BUREAU OF INVESTIGATION, DEHRADUN
March 15, 2022
BHARAT KRISHI BEEJ BHANDAR Vs. NAINI SEED PRODUCT, RAMNAGAR
September 27, 2022
BHARAT SINGH BOHARA Vs. DISTRICT JUDGE CHAMPAWAT
September 1, 2022
BHARTI SINGHAL Vs. STATE OF UTTARAKHAND
August 18, 2022
BHATIA SPORTS COMPANY Vs. COMMISSIONER, COMMERCIAL TAX, UTTARAKHAND
March 11, 2022
BHUPENDRA SINGH Vs. STATE OF UTTARAKHAND
September 19, 2022
BHUPENDRA SINGH RANA Vs. STATE OF UTTARAKHAND
March 21, 2022
BHUVANCHAND BHATT Vs. STATE OF UTTARAKHAND
April 20, 2022
BHUWAN CHANDRA JOSHI Vs. STATE OF UTTARAKHAND
April 4, 2022
BITTU Vs. STATE OF UTTARAKHAND
April 12, 2022
BITTU KARNATAK Vs. STATE OF UTTARAKHAND
February 2, 2022
BOBY KOHLI Vs. STATE OF UTTARAKHAND
December 23, 2022
BRAMHPAL SINGH Vs. STATE OF UTTARAKHAND
April 26, 2022
BRIJ LAL AND SONS Vs. COMMISSIONER, COMMERCIAL TAX, DEHRADUN
July 1, 2022
BRIJESH CHAND Vs. UNION OF INDIA
January 3, 2022
BUNNA PRASAD Vs. G.B. PANT UNIVERSITY
February 21, 2022
CENTER OF EXCELLENCE IN DISASTER MITIGATION Vs. PRESIDING OFFICER
November 21, 2022
CHAND MOHAMMAD Vs. STATE OF UTTARAKHAND
November 26, 2022
CHAND MOHAMMAD Vs. STATE OF UTTARAKHAND
April 6, 2022
CHANDRA CONSTRUCTIONS Vs. GARRISON ENGINEER (PROJECT) MILITARY ENGINEER SERVICES DEHRADUN
April 12, 2022
CHANDRA SHEKHAR PANDEY Vs. STATE OF UTTARAKHAND
December 19, 2022
CHANDRA SINGH Vs. STATE OF UTTARAKHAND
January 10, 2022
CHAUDHARY SASHANK SINGH Vs. STATE OF UTTARAKHAND
August 31, 2022
CHIRAG AGGARWAL Vs. STATE OF UTTARAKHAND
April 25, 2022
CHIRANJI PAL Vs. STATE OF UTTARANCHAL
January 5, 2022
CHUTTAN Vs. STATE OF UTTARAKHAND
September 2, 2022
COMBINED P.G. INSTITUTE OF MEDICAL SCIENCES & RESEARCH, DEHRADUN Vs. STATE OF UTTARAKHAND
February 22, 2022
COMMISSIONER OF INCOME TAX Vs. B.J. SERVICES CO. ME LIMITED
November 2, 2022
COMMITTEE OF MANAGEMENT OF SRI MARWAD KANYA PATHSHALA INTER COLLEGE ROORKEE Vs. STATE OF UTTARAKHAND
March 22, 2022
COMPACK FOAM PVT. LTD. Vs. NATIONAL INSURANCE CO. LTD.
June 29, 2022
CONSTABLE NAVEEN SINGH Vs. STATE OF UTTARAKHAND
March 7, 2022
COOPERATIVE BANK EMPLOYEES UNION UTTARAKHAND Vs. STATE OF UTTARAKHAND
April 29, 2022
CYGNUS SPLENDID LTD Vs. COMMISSIONER, COMMERCIAL TAX UTTARAKHAND, DEHRADUN
June 17, 2022
D. K. JOSHI Vs. STATE OF UTTARKHAND
April 1, 2022
D.K. MODI Vs. STATE OF UTTARAKHAND
June 6, 2022
DAL SINGH Vs. STATE OF UTTARAKHAND
June 13, 2022
DALBIR SINGH Vs. UNION OF INDIA
January 11, 2022
DALEEP SINGH Vs. STATE OF UTTARAKHAND
June 9, 2022
DALIP SINGH ADHIKARI Vs. STATE OF UTTARAKHAND
June 6, 2022
DAMANDEEP SINGH BEDI Vs. STATE OF UTTARAKHAND
January 13, 2022
DARSHAN SINGH Vs. UNION OF INDIA
April 20, 2022
DARSHANI GHILDIYAL Vs. SHRI DEEPAK JYOTI GHILDIYAL
September 14, 2022
DE VITO HIGH SCHOOL, BHOWALI Vs. PARGANA MAGISTRATE/SUB-DIVISIONAL MAGISTRATE, NAINITAL
May 11, 2022
DEBARSHI BANDYOPADHYAY Vs. STATE OF UTTARAKHAND
July 6, 2022
DEEN DAYAL Vs. STATE ELECTION COMMISSION UTTARAKHAND
September 21, 2022
DEEP CHANDRA PANDEY Vs. STATE OF UTTARAKHAND
August 16, 2022
DEEPA JOSHI Vs. HIM TOWN LIQUOR
May 7, 2022
DEEPAK Vs. STATE OF UTTARAKHAND
April 26, 2022
DEEPAK BAHUGUNA Vs. UTPAL KUMAR SINGH
March 7, 2022
DEEPAK BALUTIA Vs. STATE OF UTTARKHAND
April 1, 2022
DEEPAK BIJALWAN Vs. STATE OF UTTARAKHAND
January 27, 2022
DEEPAK CHAUHAN Vs. STATE OF UTTARAKHAND
May 5, 2022
DEEPAK CHEETRI Vs. STATE OF UTTARAKHAND
April 21, 2022
DEEPAK JAIN Vs. STATE OF UTTARAKHAND
June 30, 2022
DEEPAK KUMAR Vs. STATE OF UTTARAKHAND
July 25, 2022
DEEPAK KUMAR Vs. STATE OF UTTARAKHAND
February 8, 2022
DEEPAK KUMAR TIWARI Vs. STATE OF UTTARAKHAND
April 27, 2022
DEEPAK MAVI Vs. STATE OF UTTARAKHAND
April 12, 2022
DEEPAK SHARMA Vs. STATE PUBLIC SERVICE TRIBUNAL, UTTARAKHAND
February 21, 2022
DEEPAK SHARMA Vs. STATE OF UTTARAKHAND
May 10, 2022
DEEPAK SHARMA Vs. STATE OF UTTARAKHAND
December 15, 2022
DEEPJYOTI KALITA Vs. UNION OF INDIA
September 8, 2022
DEEWAN RAM Vs. POORAN LAL
September 13, 2022
DEEWAN SINGH Vs. STATE OF UTTARAKHAND
March 22, 2022
DEEWAN SINGH BHANDARI Vs. STATE OF UTTARAKHAND
October 21, 2022
DEV SINGH NEGI Vs. STATE OF UTTARAKHAND
February 25, 2022
DEVANAND SHARMA Vs. RADHA RATURI
February 22, 2022
DEVANCHAL ENTERPRISES Vs. I BRAND BEVERAGES LTD
September 16, 2022
DEVENDER SINGH BISHT Vs. STATE OF UTTARAKHAND
March 2, 2022
DEVENDRA CHANDRA PANT Vs. UTTARAKHAND TRANSPORT CORPORATION
April 5, 2022
DEVENDRA SINGH Vs. STATE OF UTTARAKHAND
April 22, 2022
DEVENDRA SINGH Vs. STATE OF UTTARAKHAND
August 17, 2022
DEVENDRA SINGH Vs. STATE OF UTTARAKHAND
June 9, 2022
DEVENDRA SINGH SAHDEV Vs. RELIANCE JIO
September 9, 2022
DEVI DATT TIWARI Vs. STATE OF UTTARAKHAND
March 14, 2022
DEVI PRASAD JUYAL Vs. STATE OF UTTARAKHAND
May 6, 2022
DEVI ROY Vs. STATE OF UTTARAKHAND
January 4, 2022
DHAJBEER SINGH RAWAT Vs. STATE OF UTTARAKHAND
July 11, 2022
DHANANJAY GIRI Vs. STATE OF UTTARAKHAND
August 6, 2022
DHANANJAY SINGH Vs. G.B. PANT UNIVERSITY OF AGRICULTURE & TECHNOLOGY
July 8, 2022
DHANESHWAR SHARMA Vs. UNION OF INDIA
February 23, 2022
DHARMENDRA SAINI Vs. STATE OF UTTARAKHAND
November 16, 2022
DHEER SINGH Vs. STATE OF UTTARAKHAND
April 7, 2022
DHEERAJ KAPOOR Vs. STATE OF UTTARAKHAND
May 4, 2022
DHIRENDRA SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
January 6, 2022
DHRUV CHAUDHARY Vs. UNION OF INDIA
March 14, 2022
DIGAMBER SINGH NEGI Vs. STATE OF UTTARAKHAND
May 24, 2022
DIGAR SINGH Vs. STATE OF UTTARAKHAND
May 19, 2022
DIGVIJAY SINGH Vs. UTTARAKHAND JAL SANSTHAN
July 25, 2022
DILSHAD PARVEEN Vs. UNION OF INDIA
April 20, 2022
DINESH Vs. STATE OF UTTARAKHAND
May 25, 2022
DINESH CHANDRA JOSHI Vs. STATE OF UTTARAKHAND
March 2, 2022
DINESH CHANDRA PANDEY Vs. DISTRICT MAGISTRATE, ALMORA
January 5, 2022
DINESH CHANDRA PATNI Vs. STATE OF UTTARAKHAND
November 24, 2022
DINESH CHAUHAN Vs. STATE OF UTTARAKHAND
March 14, 2022
DINESH KUMAR Vs. KIRAN SURI
October 11, 2022
DINESH KUMAR Vs. STATE OF U.P.
August 2, 2022
DINESH KUMAR CHANDOLA Vs. STATE OF UTTARAKHAND
March 30, 2022
DINESH LAL SNEHI Vs. STATE OF UTTARAKHAND
August 30, 2022
DINESH SINGH PARSARA Vs. STATE OF UTTARAKHAND
June 24, 2022
DINESH THAKUR Vs. SAKSHI BANSAL
April 4, 2022
DINESH VERMA Vs. STATE OF UTTARAKHAND
January 28, 2022
DIPTY SINGH Vs. STATE OF UTTARAKHAND
March 7, 2022
DIVYANSH PATEL Vs. STATE OF UTTARAKHAND
January 28, 2022
DOON DEFENCE ACADEMY Vs. THE CENTRAL BOARD OF INDIRECT TAXES & CUSTOMS
April 19, 2022
DR. MRINAL PRAKASH BARUA Vs. STATE OF UTTARAKHAND
August 27, 2022
DULAL ALI Vs. STATE OF UTTARAKHAND
October 11, 2022
DURGA SINGH HARKOTIYA Vs. STATE OF UTTARAKHAND
April 28, 2022
DUSHYANT KUMAR AGARWAL Vs. STATE OF UTTARAKHAND
December 22, 2022
EKTA ELECTROTECH PVT. LTD. Vs. STATE OF UTTARAKHAND
June 10, 2022
FAHEEM Vs. STATE OF UTTARAKHAND
February 1, 2022
FAHIM Vs. STATE OF UTTARAKHAND
February 11, 2022
FAIZAN ILAHI AND AASIF HUSAIN Vs. STATE OF UTTARAKHAND
July 8, 2022
FARIDA Vs. STATE OF UTTARAKHAND
March 8, 2022
FAZIL KHAN Vs. STATE OF UTTARAKHAND
February 3, 2022
GAJENDRA SINGH Vs. STATE OF UTTARAKHAND
August 4, 2022
GAJENDRA SINGH BHADAURIA Vs. STATE OF UTTARAKHAND
August 26, 2022
GAJENDRA SINGH RAWAT Vs. STATE OF UTTARAKHAND
January 12, 2022
GANESH Vs. STATE OF UTTARAKHAND
December 19, 2022
GANESH PACKAGING Vs. EMPLOYEE STATE INSURANCE CORPORATION
May 11, 2022
GANESH RAWAT Vs. STATE OF UTTARAKHAND
April 5, 2022
GANESH SINGH Vs. STATE OF UTTARAKHAND
April 21, 2022
GAURAV Vs. STATE OF UTTARAKHAND
May 20, 2022
GAURAV BALI Vs. SONAL KUMARI BALI
May 17, 2022
GAURAV KUMAR Vs. STATE OF UTTARAKHAND
April 20, 2022
GAURAV KUMAR Vs. STATE OF UTTARAKHAND
June 6, 2022
GEETA JAIN Vs. STATE OF UTTARAKHAND
March 7, 2022
GHANANAND BELWAL Vs. DINESH CHANDRA SHARMA
August 18, 2022
GHANSHYAM SINGH Vs. NARENDRA SINGH
July 22, 2022
GIRISH CHANDRA JOSHI Vs. STATE OF UTTARAKHAND
March 14, 2022
GIRISH CHANDRA MAIKOTA Vs. COMMITTEE OF MANAGEMENT
September 14, 2022
GIRISH LAL Vs. STATE OF UTTARAKHAND
January 3, 2022
GITA MEHRA Vs. STATE OF UTTARAKHAND
December 7, 2022
GOBIND BHAWAN KARYALAYA Vs. GEETA BHAWAN TRUST KARMCHARI UNION
March 7, 2022
GOPAL DUTT Vs. STATE OF UTTARAKHAND
July 5, 2022
GOPAL SINGH BISHT Vs. BANK OF BARODA
January 11, 2022
GOPAL SINGH BISHT Vs. KUMAUN UNIVERSITY
April 13, 2022
GOPI Vs. STATE OF UTTARAKHAND
September 7, 2022
GOVARDHAN SINGH Vs. STATE OF UTTARAKHAND
August 2, 2022
GOVERNMENT OF INDIA Vs. KESHAV KUMAR SAINI
November 3, 2022
GOVIND PRASAD MAIKHURI Vs. STATE OF UTTARAKHAND
January 6, 2022
GOVIND SINGH BHANDAR Vs. ALPANA KAPOOR
April 20, 2022
GOVIND SINGH KATHAYAT Vs. STATE OF UTTARAKHAND
March 21, 2022
GUFRAN Vs. STATE OF UTTARAKHAND
March 30, 2022
GUFRAN Vs. STATE OF UTTARAKHAND
February 11, 2022
GULAB RAI Vs. STATE OF UTTARAKHAND
April 6, 2022
GULAM SABIR Vs. STATE OF UTTARAKHAND
May 7, 2022
GULSHAN PAHWA Vs. DARGAH PEER DARIYANATH JI SHRAWANNATH NAGAR
July 26, 2022
GULU MIRCHANDANI Vs. STATE OF UTTARAKHAND
August 30, 2022
GURBAZ SINGH Vs. STATE OF UTTARAKHAND
January 10, 2022
GURMEET KAUR Vs. AMIT KUMAR
May 18, 2022
GURMEET SINGH Vs. STATE OF UTTARAKHAND
June 28, 2022
GURU KIRPA EDUCATION TRUST Vs. UNION OF INDIA
January 12, 2022
H.N. SRIVASTAVA Vs. GENERAL MANAGER (ADMINISTRATION) UTTARAKHAND
August 1, 2022
H.R. CONSTRUCTION NAGAR DWAR Vs. EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT, ASKOT, PITHORAGARH
February 25, 2022
HAIDER ALI Vs. STATE OF UTTARAKHAND
March 2, 2022
HAMID ALI Vs. AKARAM KHAN
March 25, 2022
HARENDAR SINGH BISHT Vs. STATE OF UTTARAKHAND
January 5, 2022
HARI DOBAL Vs. STATE OF UTTARAKHAND
December 20, 2022
HARI RAM Vs. STATE OF UTTARAKHAND
August 2, 2022
HARI RAM SHARMA Vs. CHIEF ADMINISTRATIVE OFFICER
December 22, 2022
HARI SHARAN SHANKAR SRIVASTAVA Vs. YUGAL KISHORE PANT
January 7, 2022
HARI SINGH Vs. STATE OF UTTARAKHAND
January 12, 2022
HARIDAS SINGH Vs. STATE OF UTTARAKHAND
April 5, 2022
HARISH CHANDRA PANDE Vs. STATE OF UTTARAKHAND
March 28, 2022
HARISH CHANDRA SINGH Vs. STATE OF UTTARAKHAND
August 16, 2022
HARISH LAL Vs. STATE OF UTTARAKHAND
January 11, 2022
HARISH NATH GOSWAMI Vs. STATE OF UTTARAKHAND
February 23, 2022
HARISH NATH GOSWAMI Vs. STATE OF UTTARAKHAND
March 5, 2022
HARISH NATH GOSWAMI Vs. STATE OF UTTARAKHAND
August 16, 2022
HARISH NATH GOSWAMI Vs. STATE OF UTTARAKHAND
February 16, 2022
HARISH NATH GOSWAMI Vs. STATE OF UTTARAKHAND
November 26, 2022
HARISH SINGH MATIYALI Vs. STATE OF UTTARAKHAND
March 9, 2022
HARJINDER SINGH Vs. STATE OF UTTARAKHAND
June 15, 2022
HARMEET SINGH Vs. STATE OF UTTARAKHAND
July 15, 2022
HARPAL SINGH GILL Vs. STATE OF UTTARAKHAND
April 19, 2022
HARPREET SINGH Vs. STATE OF UTTARAKHAND
March 3, 2022
HARSH R. KILACHAND Vs. STATE OF UTTARAKHAND
April 4, 2022
HARSHAVARDHAN PIYUSH CHHEDA Vs. STATE OF UTTARAKHAND
May 4, 2022
HARUN RASHID Vs. UJMA SIDDHIQUE
June 24, 2022
HARYANA VIDYUT PARSARAN NIGAM LIMITED Vs. MAHAVIR TRANSMISSION UDYOG PRIVATE LIMITED
November 2, 2022
HASNAN Vs. STATE OF UTTARAKHAND
August 31, 2022
HEERA SINGH PANGTEY Vs. STATE OF UTTARAKHAND
March 4, 2022
HEM CHANDRA Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
April 6, 2022
HEMA PANDEY Vs. STATE OF UTTARAKHAND
March 31, 2022
HEMANT GUPTA Vs. STATE OF UTTARAKHAND
February 17, 2022
HEMANT SINGH NEGI Vs. STATE OF UTTARAKHAND
February 25, 2022
HEMU PANT Vs. STATE OF UTTARAKHAND
October 11, 2022
HIDAYAT ALI Vs. STATE OF UTTARAKHAND
May 18, 2022
HIKMAT SINGH PANWAR Vs. STATE OF UTTARAKHAND
April 19, 2022
HIMALAYAN FOOD PARK PVT. LTD. Vs. UNION OF INDIA
May 25, 2022
HIMANI Vs. HARENDRA SINGH RAUTELA
December 6, 2022
HIMANSHU BARTWAL Vs. STATE OF UTTARAKHAND
February 11, 2022
HIMANSHU BHATT Vs. STATE OF UTTARAKHAND
July 22, 2022
HIMANSHU MALIK Vs. STATE OF UTTARAKHAND
May 5, 2022
HIMMAT SINGH Vs. STATE OF UTTARAKHAND
March 21, 2022
HMT KAMGAR SANGH Vs. UNION OF INDIA
November 29, 2022
HUMA Vs. STATE OF UTTARAKHAND
January 4, 2022
IFTAKHAR Vs. STATE OF UTTARAKHAND
July 7, 2022
IJHAR S/O LATE IRSHAD Vs. ABDUL HASAN
June 27, 2022
IKRAR Vs. STATE OF UTTARAKHAND
May 6, 2022
ILAM CHAND CONTRACTOR Vs. STATE OF UTTARAKHAND
October 14, 2022
IMRAN Vs. STATE OF UTTARAKHAND
November 26, 2022
IMTIYAZ Vs. STATE OF UTTARAKHAND
June 10, 2022
IN RE IN THE MATTER OF TO PROVIDE ADEQUATE SECURITY TO DOCTOR Vs. PRINCIPAL SECRETARY / SECRETARY HEALTH DEPARTMENT GOVT. OF UTTARAKHAND DEHRADUN
April 1, 2022
IN THE MATTER OF CAPITAL PUNISHMENT AWARDED TO SANJAY SINGH Vs. STATE OF UTTARAKHAND
May 10, 2022
INAM Vs. STATE OF UTTARAKHAND
April 27, 2022
INDER PAL SINGH Vs. STATE OF UTTARAKHAND
July 12, 2022
INDERJEET SINGH Vs. STATE OF UTTARAKHAND
May 5, 2022
INDERJIT MEHTA CONSTRUCTIONS PRIVATE LIMITED Vs. UNION OF INDIA
July 22, 2022
INDERPAL SINGH ALIAS PAPPU Vs. STATE OF UTTARAKHAND
January 14, 2022
IQBAL Vs. MOHD. SHAMIM
September 5, 2022
IRFAN Vs. STATE OF UTTARAKHAND
April 25, 2022
IRFAN HUSSAIN Vs. STATE OF UTTARAKHAND
July 29, 2022
IRSHAD Vs. SENIOR SUPERINTENDENT OF POLICE
May 23, 2022
ISH MEDICOS Vs. BABA THAKKAR
May 7, 2022
ISHTIYAR ALIA IKTYAR AHMAD Vs. STATE OF UTTARAKHAND
January 11, 2022
ISHWAR CHAND VERMA Vs. STATE OF UTTARAKHAND
August 25, 2022
ISHWER CHAND VERMA Vs. STATE OF UTTARAKHAND
July 5, 2022
ISLAM NAVI Vs. STATE OF UTTARAKHAND
July 19, 2022
JAAN ALAM Vs. STATE OF UTTARAKHAND
March 15, 2022
JAFAR ALI Vs. STATE OF UTTARAKHAND
December 23, 2022
JAGBIR SINGH Vs. STATE OF UTTARAKHAND
March 16, 2022
JAGDISH Vs. STATE OF UTTARAKHAND
November 25, 2022
JAGDISH RAYAL Vs. STATE OF UTTARAKHAND
March 14, 2022
JAGIR SINGH Vs. KULWANT KAUR
December 2, 2022
JAGIR SINGH Vs. DARA SINGH
June 7, 2022
JAGIR SINGH Vs. DURRUNG STEELS LIMITED
August 29, 2022
JAGMOHAN Vs. STATE OF UTTARAKHAND
August 6, 2022
JAGPREET SINGH Vs. STATE OF UTTARAKHAND
April 22, 2022
JAGUAR OVERSEAS LIMITED Vs. UNION OF INDIA
July 22, 2022
JAHID CHAUDHARY Vs. STATE OF UTTARAKHAND
June 15, 2022
JAI MATESHWARI STEELS PVT. LTD Vs. COMMISSIONER, UTTARAKHAND STATE GST
October 19, 2022
JAI PRAKASH Vs. STATE OF UTTARAKHAND
April 4, 2022
JAI SINGH Vs. STATE OF UTTARAKHAND
May 17, 2022
JAIL SINGH Vs. STATE OF UTTARAKHAND
June 9, 2022
JALALUDDIN ANSARI Vs. STATE OF UTTARAKHAND
November 28, 2022
JAMUNA PRASHAD Vs. RADHIKA JHA
January 4, 2022
JANKI DEVI Vs. STATE OF UTTARAKHAND
September 1, 2022
JASBEER KAUR Vs. STATE OF UTTARAKHAND
November 16, 2022
JASBEER SINGH Vs. SUKHRAJ KAUR
April 7, 2022
JASPAL Vs. STATE OF UTTARAKHAND
June 9, 2022
JASPAL SINGH Vs. STATE OF UTTARAKHAND
March 21, 2022
JASVEER SINGH Vs. STATE OF UTTARAKHAND
May 6, 2022
JASVEER SINGH Vs. STATE OF UTTARAKHAND
August 18, 2022
JAVED AKHTAR Vs. UTTARAKHAND STATE
January 6, 2022
JAVIR Vs. STATE OF UTTARAKHAND
August 1, 2022
JAYANT SARKAR Vs. STATE OF UTTARAKHAND
May 23, 2022
JAYENDRA SINGH Vs. STATE OF UTTARAKHAND
August 26, 2022
JAYENDRA SINGH MORYA Vs. STATE OF UTTARAKHAND
February 24, 2022
JAYPAL Vs. STATE OF UTTARAKHAND
August 22, 2022
JEET SINGH Vs. STATE OF UTTARAKHAND
July 8, 2022
JISHAN ALAM Vs. STATE OF UTTARAKHAND
June 29, 2022
JISHAN ALI Vs. ARBITRATOR, NHAI/COLLECTOR
March 5, 2022
JITENDRA KUMAR Vs. DISTRICT MAGISTRATE
January 6, 2022
JITENDRA LESIYAL Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
August 18, 2022
JITENDRA NARAYAN TYAGI Vs. STATE OF UTTARAKHAND
March 8, 2022
JITENDRA SINGH Vs. OFFICE OF THE ASSISTANT COMMISSIONER OF INCOME TAX, DCIT/ACIT, CENTRAL CIRCLE
January 6, 2022
JITENDRA SINGH BISHT Vs. STATE OF UTTARAKHAND
April 8, 2022
JITENDRA SINGH RAWAT Vs. STATE OF UTTARAKHAND
June 21, 2022
JITENDRA YADAV Vs. UNION OF INDIA
July 7, 2022
JONU Vs. STATE OF UTTARAKHAND
May 26, 2022
JYOTI GADIYA Vs. GANESH SINGH GADIYA
October 12, 2022
JYOTI SHARMA Vs. STATE OF UTTARAKHAND
March 7, 2022
JYOTSNA SHARMA. Vs. STATE OF UTTARAKHAND
March 10, 2022
KABIR AHMED Vs. STATE OF UTTARAKHAND
May 19, 2022
KADIR Vs. STATE OF UTTARAKHAND
July 4, 2022
KAILASH CHANDRA BHATT Vs. STATE OF UTTARAKHAND
December 19, 2022
KAILASH HILLWAYS ENGINEERING ASSOCIATE Vs. TEHRI HYDRO DEVELOPMENT CORPORATION
February 15, 2022
KAKEY BABU Vs. STATE OF UTTARAKHAND
February 11, 2022
KALAWATI BISHT Vs. STATE OF UTTARAKHAND
February 16, 2022
KALLU AHMAD Vs. STATE OF UTTARAKHAND
February 7, 2022
KALU RAM JAIN Vs. STATE OF UTTARAKHAND
July 18, 2022
KAMAL ARORA Vs. STATE OF UTTARAKHAND
April 29, 2022
KAMAL KISHOR SHARMA Vs. STATE OF UTTARAKHAND
March 23, 2022
KAMAL SINGH Vs. STATE OF UTTARAKHAND
June 21, 2022
KAMAL VERMA Vs. STATE OF UTTARAKHAND
February 12, 2022
KAMALJEET SINGH Vs. STATE OF UTTARAKHAND
February 1, 2022
KAMIL HASAN Vs. STATE OF UTTARAKHAND
May 10, 2022
KAMINI GUPTA Vs. STATE OF UTTARAKHAND
May 9, 2022
KAMINI VERMA Vs. STATE OF UTTARAKHAND
August 1, 2022
KAMLESH Vs. STATE OF UTTARAKHAND
February 16, 2022
KAMLESH BISWAS Vs. STATE OF UTTARAKHAND
January 28, 2022
KANTI DEVI RAWAT Vs. STATE BANK OF INDIA
July 13, 2022
KANTI TOMAR Vs. RUPALI GUPTA
November 3, 2022
KAPU Vs. STATE OF UTTARAKHAND
September 22, 2022
KARAM CHAND Vs. STATE OF UTTARAKHAND
February 22, 2022
KARAMVEER SINGH RAJPUT Vs. VIRENDRA SINGH TOMAR
August 1, 2022
KARAN ALIAS KARAN YADAV Vs. STATE OF UTTARAKHAND
February 8, 2022
KARAN JINDAL Vs. STATE OF UTTARAKHAND
February 9, 2022
KARAN KUMAR Vs. STATE OF UTTARAKHAND
September 8, 2022
KARTAR SINGH Vs. STATE OF UTTARAKHAND
April 11, 2022
KARTIK Vs. STATE OF UTTARAKHAND
December 23, 2022
KASHIPUR URBAN CO-OPERATIVE BANK LTD. Vs. KAVALJEET NARULA
January 11, 2022
KASTUBHA NAND JOSHI Vs. STATE OF UTTARAKHAND
December 8, 2022
KAUSHAL SHARMA Vs. STATE OF UTTARAKHAND
March 2, 2022
KAWALJEET TEWARI JV Vs. STATE OF UTTARAKHAND
January 14, 2022
KEDAR NATH GOSWAMI Vs. NAGAR PALIKA PARISHAD, NAINITAL
January 3, 2022
KESHAV KUMAR SAINI Vs. STATE OF UTTARAKHAND
May 5, 2022
KESHAV YADAV Vs. STATE OF UTTARAKHAND
March 7, 2022
KHATIJA Vs. STATE OF UTTARAKHAND
March 23, 2022
KHEEMA NAND JOSHI Vs. STATE OF UTTARAKHAND
December 19, 2022
KHEEMA NAND TIWRAI Vs. STATE OF UTTARAKHAND
December 7, 2022
KHILAPH SINGH RAWAT Vs. STATE OF UTTARAKHAND
July 14, 2022
KHILAWAN Vs. STATE OF UTTARAKHAND
May 26, 2022
KHURANA BROTHERS Vs. STATE OF UTTARAKHAND
April 25, 2022
KHURANA BROTHERS Vs. STATE OF UTTARKHAND
September 14, 2022
KHUSHAL SINGH ADHIKARI Vs. STATE OF UTTARAKHAND
May 12, 2022
KHUSHAL SINGH ADHIKARI Vs. STATE OF UTTARAKHAND
March 24, 2022
KIRTI SARAN AGARWAL Vs. STATE OF UTTARAKHAND
April 20, 2022
KIRTIRAM SINGH RAWAT Vs. STATE OF UTTARAKHAND
February 23, 2022
KISAN MOTORS Vs. CANARA BANK
March 4, 2022
KISAN RICE MILL Vs. FOOD CORPORATION OF INDIA
March 4, 2022
KISHAN CHAUDHARY Vs. STATE OF UTTARAKHAND
June 6, 2022
KISHORE KUMAR Vs. STATE OF UTTARAKHAND
August 25, 2022
KM. XXXXX Vs. STATE OF UTTARAKHAND
October 11, 2022
KMC PLASTOCHEM Vs. CANARA BANK
February 17, 2022
KOHLI ENTERPRISES A PARTNERSHIP FIRM Vs. STATE OF UTTARAKHAND
January 10, 2022
KOTHARI ASSOCIATES Vs. CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT
July 22, 2022
KRISHNA Vs. STATE OF UTTARAKHAND
July 8, 2022
KRISHNA KUMAR BORA Vs. STATE OF UTTARAKHAND
January 7, 2022
KRISHNA KUWAR SINGH DEWARI Vs. KRIPAL SINGH
July 19, 2022
KRISHNA SINGH Vs. STATE OF UTTARAKHAND
February 1, 2022
KULANAND GOSWAMI Vs. STATE OF UTTARAKHAND
August 29, 2022
KULDEEP Vs. STATE OF UTTARAKHAND
December 15, 2022
KULDEEP SINGH Vs. STATE OF UTTARAKHAND
February 16, 2022
KULDEEP SINGH Vs. STATE OF UTTARAKHAND
July 5, 2022
KULDEEP SINGH PANNU Vs. STATE OF UTTARAKHAND
May 26, 2022
KULJEET SINGH Vs. STATE OF UTTARAKHAND
February 4, 2022
KULVINDRA Vs. STATE OF UTTARAKHAND
August 2, 2022
KULWANT SINGH Vs. STATE OF UTTARAKHAND
September 2, 2022
KULWANT SINGH Vs. STATE OF UTTARAKHAND
May 12, 2022
KUMAR GAURAV Vs. NATIONAL INSTITUTE OF TECHNOLOGY
September 19, 2022
KUMAR INFRATECH Vs. STATE OF UTTARAKHAND
February 16, 2022
KUNDAN SINGH LODHIYAL Vs. STATE OF UTTARAKHAND
June 8, 2022
KUNDAN SINGH MALARA Vs. UTTARAKHAND SUBORDINATE SERVICE SELECTION COMMISSION
July 14, 2022
KUNDAN SINGH MALARA Vs. UTTARAKHAND SUBORDINATE SERVICE SELECTION COMMISSION
August 23, 2022
KURBAN Vs. STATE OF UTTARAKHAND
September 6, 2022
KUVAR PAL SINGH Vs. STATE OF UTTARAKHAND
March 22, 2022
LAKHENDRA GAUTHIYAL Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
March 2, 2022
LAL KHAN Vs. STATE OF UTTARAKHAND
July 25, 2022
LALIT DEWARI Vs. STATE OF UTTARAKHAND
July 4, 2022
LALIT KUMAR GULATI Vs. KALANDI ORGANIC AND CHEMICALS, DEHRADUN
July 12, 2022
LALIT KUMAR SINGH Vs. STATE OF UTTARAKHAND
June 23, 2022
LALITA SINGH Vs. GOPAL SINGH KHETWAL
December 16, 2022
LAXMI DATT PALSHY Vs. STATE OF UTTARAKHAND
March 22, 2022
LAXMI NIWAS DABRAL Vs. STATE OF UTTARAKHAND
May 17, 2022
LAXMI TIWARI Vs. STATE OF UTTARAKHAND
May 6, 2022
LIYAKAT HUSSAIN Vs. STATE OF UTTARAKHAND
September 14, 2022
M.A. CONSTRUCTION THROUGH PROPRIETOR ASLAM Vs. AJAY KUMAR KATIYAN
July 6, 2022
MAAN SINGH Vs. STATE OF UTTARAKHAND
February 23, 2022
MADAN LAL Vs. STATE OF UTTARAKHAND
April 8, 2022
MADHAVA HYTECH ENGINEERS PVT. LTD Vs. SUPERINTENDING ENGINEER
April 21, 2022
MADHAVI GOSWAMI Vs. STATE OF UTTARAKHAND
April 7, 2022
MADHU BHUSHAN Vs. MUHAMMAD MUKEEM ROSHAN
August 27, 2022
MADHUMANI TRIPATHI Vs. STATE OF UTTARAKHAND
May 23, 2022
MADHURI GAHLAUT Vs. STATE OF UTTARAKHAND
June 15, 2022
MADHUSUDAN VERMA Vs. ASSISTANT LABOUR COMMISSIONER UDHAM SINGH NAGAR
January 4, 2022
MADHVANAND Vs. STATE OF UTTARAKHAND
May 24, 2022
MADRASA ISLAMIYA SCHOOL Vs. STATE OF UTTARAKHAND
January 13, 2022
MAGOT ENGINEERING CONSULTANTS PVT.LTD. Vs. CHIEF EXECUTIVE OFFICER
September 2, 2022
MAHANT BALWANT SINGH Vs. STATE OF UTTARAKHAND
August 2, 2022
MAHATAM BHAGAT Vs. SAVITRI DEVI
August 17, 2022
MAHAVIR SINGH Vs. STATE OF UTTARAKHAND
February 18, 2022
MAHENDRA PRASAD DWIVEDI Vs. LAJJI DEVI
September 26, 2022
MAHENDRA SINGH Vs. KISHAN LAL SATIJA
July 11, 2022
MAHENDRA SINGH ASWAL Vs. STATE OF UTTARAKHAND
November 22, 2022
MAHENDRA SINGH ASWAL Vs. STATE OF UTTARAKHAND
December 5, 2022
MAHESH CHANDRA Vs. STATE OF UTTARAKHAND
April 5, 2022
MAHESH CHANDRA AGARWAL Vs. STATE OF UTTARAKHAND
May 26, 2022
MAHESH POKHRIYAL Vs. TATA CAPITAL FINANCIAL SERVICE LTD
February 21, 2022
MAHIPAL SINGH NEGI Vs. STATE OF UTTARAKHAND
September 2, 2022
MAHMOOD AND SAJID Vs. STATE OF UTTARAKHAND
June 14, 2022
MAHMOOD RAZA Vs. STATE OF UTTARAKHAND
May 26, 2022
MAJ. (RETD.) NIDHI SINGH Vs. ANIMESH SINGH
September 24, 2022
MAJAR SINGH Vs. STATE OF UTTARAKHAND
December 8, 2022
MAJOR BIRENDRA SINGH NEGI Vs. STATE OF UTTARAKHAND
August 5, 2022
MAKAROOB Vs. STATE OF UTTARAKHAND
August 29, 2022
MALCOLM RENCONTRE Vs. GOOD SHEPHERD AGRICULTURE MISSION
March 7, 2022
MAMTA Vs. STATE OF UTTARAKHAND
July 5, 2022
MAMTA JOSHI Vs. STATE OF UTTARAKHAND
August 24, 2022
MAMTA PANDEY Vs. STATE OF UTTARAKHAND
February 21, 2022
MANAGING DIRECTOR Vs. UNION OF INDIA
March 9, 2022
MANAVVAR Vs. STATE OF UTTARAKHAND
February 11, 2022
MANDEEP SINGH Vs. STATE OF UTTARAKHAND
September 9, 2022
MANGAT SINGH Vs. AMIT TERATHWAL
May 25, 2022
MANISH Vs. DISTRICT MAGISTRATE, DEHRADUN
February 22, 2022
MANISH CHAUDHARY Vs. STATE OF UTTARAKHAND
July 28, 2022
MANISH CHAUHAN Vs. STATE OF UTTARAKHAND
July 27, 2022
MANISH KUMAR SAROJ Vs. STATE OF UTTARAKHAND
February 25, 2022
MANISH SAINI Vs. STATE OF UTTARAKHAND
December 6, 2022
MANJEET SINGH Vs. STATE OF UTTARAKHAND
June 24, 2022
MANJU Vs. ESTABLISHMENT OFFICER, GOVIND BALLABH PANT UNIVERSITY
December 5, 2022
MANJU RANI Vs. STATE OF UTTARAKHAND
March 8, 2022
MANMEET KAUR Vs. STATE OF UTTARAKHAND
April 27, 2022
MANMOHAN SINGH Vs. STATE OF UTTARAKHAND
April 18, 2022
MANOHAR SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
November 21, 2022
MANOJ Vs. STATE OF UTTARAKHAND
March 14, 2022
MANOJ KUMAR Vs. STATE OF UTTARAKHAND
April 28, 2022
MANOJ KUMAR Vs. STATE OF UTTARAKHAND
April 7, 2022
MANOJ KUMAR Vs. STATE OF UTTARAKHAND
May 5, 2022
MANOJ KUMAR Vs. STATE OF UTTARAKHAND
March 4, 2022
MANOJ SHARMA Vs. STATE OF UTTARAKHAND
September 5, 2022
MANOJ SINGH Vs. NAGAR PALIKA PARISHAD, PITHORAGARH
January 7, 2022
MANSOOR ALI Vs. STATE OF UTTARAKHAND
May 17, 2022
MANU DEVI VERMA Vs. STATE OF UTTARAKHAND
November 3, 2022
MASTER SHRESHTHA Vs. STATE OF UTTARAKHAND
April 21, 2022
MAURYA ENTERPRISES HOUSE NO. 89 CHATTARPUR RUDRAPUR Vs. ADDITIONAL COMMISSIONER CENTRAL EXCISE AND SERVICE TAX
March 9, 2022
MAYANK KUMAR Vs. STATE OF UTTARAKHAND
April 6, 2022
MAYUR GUPTA Vs. BEENA GOYAL
November 4, 2022
MEENA Vs. STATE OF UTTARAKHAND
June 10, 2022
MEENAKSHI SEHGAL Vs. STATE OF UTTARAKHAND
May 17, 2022
MEENU Vs. STATE OF UTTARAKHAND
October 11, 2022
MEERA CHAUHAN Vs. RAKESH CHAUHAN
February 22, 2022
MEERA GUPTA Vs. KHUSHNUDA BEGUM
November 26, 2022
MEERA SONKAR Vs. STATE OF UTTARAKHAND
April 8, 2022
MEGH SINGH POKHRIYAL Vs. STATE OF UTTARAKHAND
August 6, 2022
MEHAR DEEN Vs. STATE OF UTTARAKHAND
April 8, 2022
MEVALAL Vs. STATE OF UTTARAKHAND
November 25, 2022
MIKIN THAPA Vs. STATE OF UTTARAKHAND
March 21, 2022
MINAKASHI RATHOR Vs. CHANDRA DEEP SINGH RATHOR
October 17, 2022
MINKSHI SHARMA Vs. STATE OF UTTARAKHAND
March 7, 2022
MINOR Vs. STATE OF UTTARAKHAND
September 7, 2022
MIRTUNJAY KUMAR Vs. STATE OF UTTARAKHAND
February 3, 2022
MITALI SHAH Vs. SHAFALI SHAH
August 16, 2022
MITHILESH KUMAR KANDPAL Vs. STATE OF UTTARAKHAND
August 16, 2022
MOHAMMAD RIZWAN Vs. STATE OF UTTARAKHAND
June 29, 2022
MOHAMMAD SALMAN Vs. STATE OF UTTARAKHAND
July 6, 2022
MOHAMMAD SHAHBAN UL HAQ Vs. STATE OF UTTARAKHAND
July 11, 2022
MOHAN GIRI Vs. STATE OF UTTARAKHAND
July 1, 2022
MOHAN SINGH Vs. STATE OF UTTARAKHAND
March 10, 2022
MOHAN SINGH BISHT Vs. STATE OF UTTARAKHAND
April 4, 2022
MOHAR SINGH Vs. STATE OF UTTARAKHAND
March 7, 2022
MOHBBAT Vs. STATE OF UTTARAKHAND
November 26, 2022
MOHD ARIF Vs. STATE OF UTTARAKHAND
December 1, 2022
MOHD SAHZAD Vs. STATE OF UTTARAKHAND
February 10, 2022
MOHD. ABDUL Vs. STATE OF UTTARAKHAND
May 13, 2022
MOHD. AKRAM Vs. STATE OF UTTARAKHAND
April 13, 2022
MOHD. ANWAR Vs. SUBHASH CHANDRA KAINTHOLA
September 5, 2022
MOHD. FAISHAL Vs. STATE OF UTTARAKHAND
May 7, 2022
MOHD. HASIM ANSARI Vs. STATE OF UTTARAKHAND
April 18, 2022
MOHD. JUNAID Vs. STATE OF UTTARAKHAND
August 26, 2022
MOHD. NAEEM Vs. SABINA
March 28, 2022
MOHD. NAJIM MANSOORI Vs. STATE OF UTTARAKHAND
June 8, 2022
MOHD. PARVEZ Vs. STATE OF UTTARAKHAND
August 5, 2022
MOHD. SAHID Vs. STATE OF UTTARAKHAND
March 15, 2022
MOHD. SARFRAZ Vs. STATE OF UTTARAKHAND
July 15, 2022
MOHD. SHAGEER ALIAS JIBBU Vs. STATE OF UTTARAKHAND
November 26, 2022
MOHD. SHAHRUKH Vs. STATE OF UTTARAKHAND
September 8, 2022
MOHD. SHAKIR Vs. STATE OF UTTARAKHAND
December 23, 2022
MOHD. YUNUS Vs. STATE OF UTTARAKHAND
September 6, 2022
MOHD. ZAFAR Vs. MOHD. SAMIULLAH ANSARI
January 3, 2022
MOHD. ZAID RAFI ANSARI Vs. STATE OF UTTARAKHAND
May 6, 2022
MOHINI DEVI Vs. STATE OF UTTARAKHAND
October 20, 2022
MOHIT Vs. STATE OF UTTARAKHAND
March 24, 2022
MOHIT GOYAL Vs. STATE OF UTTARAKHAND
January 13, 2022
MOLHAD SINGH Vs. STATE OF UTTARAKHAND
April 29, 2022
MONIKA Vs. STATE OF UTTARAKHAND
September 9, 2022
MONISH Vs. STATE OF UTTARAKHAND
June 30, 2022
MONTY BHANWAL Vs. STATE OF UTTARAKHAND
June 30, 2022
MONU LODHI Vs. STATE OF UTTARAKHAND
April 18, 2022
MRIDULA SHARMA Vs. DISTRICT JUDGE, CHAMPAWAT
July 25, 2022
MS. X (MINOR) Vs. STATE OF UTTARAKHAND
February 4, 2022
MUKESH Vs. STATE OF UTTARAKHAND
May 19, 2022
MUKESH AGARWAL Vs. PUNJAB NATIONAL BANK
February 15, 2022
MUKESH JAIN Vs. STATE OF UTTARAKHAND
March 31, 2022
MUKKRAM KHAN Vs. STATE OF UTTARAKHAND
June 21, 2022
MUKTI DUTTA Vs. COLLECTOR/DISTRICT MAGISTRATE, ALMORA, DISTRICT ALMORA
June 15, 2022
MUKUL DEV SHARMA Vs. STATE OF UTTARAKHAND
March 7, 2022
MUNIR Vs. STATE OF UTTARAKHAND
April 12, 2022
MUNNA LAL Vs. STATE OF UTTARAKHAND
February 21, 2022
MUNNI DEVI Vs. STATE OF UTTARAKHAND
March 28, 2022
MURSLIN Vs. STATE OF UTTARAKHAND
April 18, 2022
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
May 20, 2022
MUSTAFA Vs. DEPUTY DIRECTOR/CONSERVATOR OF FOREST
February 25, 2022
MUSTAKEEM Vs. STATE OF UTTARAKHAND
May 9, 2022
NADEEM AHMAD Vs. STATE OF UTTARAKHAND
August 24, 2022
NAFISH AHAMAD Vs. STATE OF UTTARAKHAND
April 21, 2022
NAGAR NIGAM, HALDWANI Vs. PRESIDING OFFICER, LABOUR COURT, HALDWANI, DISTRICT NAINITAL
October 11, 2022
NAMRATA SHARMA Vs. DIRECTOR GENERAL OF DEPARTMENT OF MEDICAL HEALTH
October 17, 2022
NAND GOPAL AGARWAL Vs. LAKSHMI DEVI
January 5, 2022
NANDAN SINGH Vs. HEMA GAIRA
May 18, 2022
NANDAN SINGH Vs. STATE OF UTTARAKHAND
September 14, 2022
NANDI RAM ARYA Vs. C.K. MISHRA
April 5, 2022
NARAYAN DUTT JOSHI Vs. STATE OF UTTARAKHAND
May 10, 2022
NARAYAN SINGH BISHT Vs. STATE OF UTTARAKHAND
June 13, 2022
NARDEV SHARMA Vs. RAVINDRA KUMAR JAIN
October 11, 2022
NARENDRA ARYA Vs. STATE OF UTTARAKHAND
October 11, 2022
NARENDRA KAMBOJ Vs. STATE OF UTTARAKHAND
February 25, 2022
NARENDRA KUMAR AGGARWAL Vs. DEVKI NANDAN SARRAFF
July 14, 2022
NARESH SHARMA Vs. STATE OF UTTARAKHAND
July 15, 2022
NASEEM Vs. ISHRAR
August 22, 2022
NASIR ALI Vs. STATE OF UTTARAKHAND
February 11, 2022
NATIONAL ENGINEERS DEHRADUN ROAD Vs. COMMISSIONER COMMERCIAL TAX, UTTARAKHAND, DEHRADUN
June 17, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. SUNEETA DEVI
March 23, 2022
NAUSHAD ALI Vs. MARIYAM
February 21, 2022
NAVDEEP SINGH Vs. STATE OF UTTARAKHAND
September 30, 2022
NAVEEN CHANDRA Vs. STATE OF UTTARAKHAND
July 19, 2022
NAVEEN CHANDRA BELWAL Vs. STATE OF UTTARAKHAND
December 19, 2022
NAVEEN KHERA Vs. STATE OF UTTARAKHAND
February 1, 2022
NAVEEN PANDE Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
June 10, 2022
NAVEEN SINGH Vs. STATE OF UTTARAKHAND
March 8, 2022
NAVEEN VERMA Vs. STATE OF UTTARAKHAND
June 24, 2022
NAVID QURESHI Vs. STATE OF UTTARAKHAND
July 20, 2022
NAVID QURESHI Vs. STATE OF UTTARAKHAND
September 12, 2022
NAVJOT SINGH Vs. STATE OF UTTARAKHAND
April 13, 2022
NAVNEET AGAWAL Vs. STATE OF UTTARAKHAND
September 7, 2022
NAVNEET GAUTAM Vs. STATE OF UTTARAKHAND
April 18, 2022
NAVNEET SINGH Vs. STATE OF UTTARAKHAND
March 3, 2022
NAWAB Vs. STATE OF UTTARAKHAND
June 23, 2022
NAYYAR BANO Vs. STATE OF UTTARAKHAND
February 17, 2022
NAZIYA Vs. STATE OF UTTARAKHAND
July 26, 2022
NAZMA BEGAM Vs. DISTRICT MAGISTRATE, UDHAM SINGH NAGAR
February 21, 2022
NEELAM (NOW NEELAM PALIWAL) Vs. SANTOSH
February 21, 2022
NEEMA DEVI Vs. UTTARAKHAND STATE CO-OPERATIVE BANK LTD, HALDWANI
February 23, 2022
NEEMA GOSWAMI Vs. STATE OF UTTARAKHAND
November 9, 2022
NEERU GUPTA Vs. STATE OF UTTARAKHAND
July 6, 2022
NEETI JUGRAN Vs. MANISH JUGRAN
March 29, 2022
NEETU Vs. STATE OF UTTARAKHAND
March 31, 2022
NEETU PALARIYA Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
August 1, 2022
NEMPAL SINGH Vs. SUB DIVISIONAL OFFICER, KASHIPUR
August 24, 2022
NETRAPAL SINGH Vs. STATE OF UTTARAKHAND
August 16, 2022
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAHESH KANYAL
July 21, 2022
NIKHIL KHANNA Vs. STATE OF UTTARAKHAND
June 24, 2022
NINDEPAL Vs. STATE OF UTTARAKHAND
May 7, 2022
NIRMALA Vs. STATE OF UTTARAKHAND
December 12, 2022
NISCHAY KUMAR JOSHI Vs. STATE OF UTTARAKHAND
December 19, 2022
NISHA KASHYAP Vs. MANISH KUMAR
September 20, 2022
NISHANT SHARMA Vs. STATE OF UTTARAKHAND
November 28, 2022
NITIN Vs. STATE OF UTTARAKHAND
September 14, 2022
NITIN Vs. STATE OF UTTARAKHAND
July 22, 2022
NITIN GAUTAM Vs. STATE OF UTTARAKHAND
April 18, 2022
NITIN JAIN Vs. STATE OF UTTARAKHAND
December 23, 2022
NITIN KUMAR Vs. STATE OF UTTARAKHAND
April 27, 2022
NITIN PARMAR Vs. STATE OF UTTARAKHAND
December 8, 2022
NIYAJ Vs. STATE OF UTTARAKHAND
June 10, 2022
NLDK ENTERPRISES KICCHA Vs. MODERN AGRIGENETICS LTD.
August 5, 2022
O.P. KALRA Vs. U.P. AVAS EVAM VIKAS PARISHAD
June 24, 2022
OM PRAKASH GAUR Vs. STATE OF UTTARAKHAND
March 31, 2022
OM PRAKASH SINGH Vs. STATE OF UTTARAKHAND
August 23, 2022
OM SEEDS PVT. LTD. Vs. DISTRICT MAGISTRATE/COLLECTOR, DISTRICT UDHAM SINGH NAGAR
February 22, 2022
OMKAR SINGH Vs. PROJECT DIRECTOR NATIONAL HIGHWAY AUTHORITY OF INDIA
April 21, 2022
P.K. HOSPITALITY SERVICES PVT. LTD. Vs. GENERAL MANAGER, HUMAN RESOURCES DEPARTMENT
June 10, 2022
PADAM SINGH Vs. STATE OF UTTARAKHAND
March 28, 2022
PALM CITY RESIDENTS WELFARE ASSOCIATION Vs. GANGA REALTER PRIVATE LIMITED
February 21, 2022
PAMESHWARI DEVI Vs. STATE OF UTTARAKHAND
February 9, 2022
PANCHDEV DUBEY Vs. STATE OF UTTARAKHAND
July 5, 2022
PANKAJ JHA Vs. PAYAL JHA
June 6, 2022
PANKAJ JOSHI Vs. STATE OF UTTARAKHAND
February 23, 2022
PANKAJ KUMAR Vs. STATE OF UTTARAKHAND
December 2, 2022
PANKAJ KUMAR GROVER Vs. STATE OF UTTARAKHAND
May 21, 2022
PANKAJ SEMWAL Vs. J.S. NAGNIYAL
February 22, 2022
PANKAJ YADAV Vs. STATE OF UTTARAKHAND
May 19, 2022
PARAS BOHRA Vs. STATE OF UTTARAKHAND
September 9, 2022
PARVATI JOSHI Vs. STATE OF UTTARAKHAND
March 21, 2022
PARVEZ AHMED Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION HARIDWAR
September 8, 2022
PARVINDER KUMAR Vs. STATE OF UTTARAKHAND
July 29, 2022
PATANJALI AYURVED LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX
September 9, 2022
PAWAN NAINWAL Vs. STATE OF UTTARAKHAND
August 1, 2022
PAWANJYOT KAUR Vs. STATE OF UTTARAKHAND
June 8, 2022
PAWANJYOT KAUR Vs. AMANDEEP SINGH SALUJA
January 3, 2022
PAWANPREET SINGH Vs. STATE OF UTTARAKHAND
February 22, 2022
PINKY Vs. STATE OF UTTARAKHAND
September 8, 2022
PINTU Vs. STATE OF UTTARAKHAND
May 7, 2022
PITAMBER THAWAL Vs. STATE OF UTTARAKHAND
March 3, 2022
PIYUSH INFRATECH PVT. LTD. Vs. UTTARAKHAND JAL VIDHUT NIGAM LIMITED
July 1, 2022
PIYUSH JOSHI Vs. STATE OF UTTARAKHAND
April 25, 2022
POOJA BHATT Vs. RAVINDRA BHATT
February 22, 2022
POONAM Vs. STATE OF UTTARAKHAND
July 26, 2022
POONAM BHAGAT Vs. STATE OF UTTARAKHAND
May 6, 2022
POONAM DOBRIYAL Vs. OIL AND NATURAL GAS CORPORATION LIMITED
August 25, 2022
POORAN SINGH ADHIKARI Vs. STATE OF UTTARAKHAND
July 15, 2022
POORAN SINGH LATWAL Vs. STATE OF UTTARAKHAND
July 12, 2022
PRABHAKAR SINGH Vs. STATE OF UTTARAKHAND
December 13, 2022
PRABHAT KUMAR MATHUR Vs. UTTARAKHAND MEDICAL COUNSEL
August 29, 2022
PRABHAT SINGH BISHT Vs. STATE OF UTTARAKHAND
September 6, 2022
PRABHATI RAI Vs. NONI SIKDAR
August 17, 2022
PRACHI TYAGI Vs. STATE OF UTTARAKHAND
March 16, 2022
PRADEEP BIJALWAN Vs. STATE OF UTTARAKHAND
January 12, 2022
PRADEEP BOHRA Vs. STATE OF UTTARAKHAND
January 27, 2022
PRADEEP KUMAR Vs. STATE OF UTTARAKHAND
December 23, 2022
PRADEEP KUMAR Vs. STATE OF UTTARAKHAND
May 27, 2022
PRADEEP SINGH Vs. DIRECTOR GENERAL, ASSAM RIFLES UPAO BRANCH
April 4, 2022
PRAKASH CHANDRA ARYA Vs. STATE OF UTTARAKHAND
January 3, 2022
PRAKASH CHANDRA BEHERA Vs. STATE OF UTTARAKHAND
November 17, 2022
PRAKASH NATH GOSWAMI Vs. STATE OF UTTARAKHAND
April 25, 2022
PRAMILA DEVI Vs. MANAGING DIRECTOR UJVN LTD.
March 31, 2022
PRAMOD SINGH PARMAR Vs. STATE OF UTTARAKHAND
April 6, 2022
PRASHANT CHAUHAN Vs. STATE OF UTTARAKHAND
July 29, 2022
PRATIPAL SINGH KADAKOTI Vs. STATE OF UTTARAKHAND
October 10, 2022
PRAVEEN DHAMA Vs. STATE OF UTTARAKHAND
April 26, 2022
PRAVESH KUMAR Vs. STATE OF UTTARAKHAND
May 6, 2022
PREETI Vs. STATE OF UTTARAKHAND
January 14, 2022
PREETI SHARMA Vs. STATE OF UTTARAKHAND
May 17, 2022
PREM RAM Vs. STATE OF UTTARAKHAND
January 7, 2022
PREM SINGH Vs. STATE OF UTTARAKHAND
December 23, 2022
PRITAM PAL Vs. STATE OF UTTARAKHAND
February 1, 2022
PROCESS EQUIPMENTS INDIA Vs. GUNSOLA HYDRO POWER GENERATION (P) LTD
July 21, 2022
PROF. COL. H.M.KULSHRESHTHA Vs. STATE OF UTTARAKHAND
September 12, 2022
PUNIT KUMAR AGARWAL Vs. MAHESH CHANDRA AGARWAL
May 23, 2022
PURAN CHANDRA LOHUMI Vs. STATE OF UTTARAKHAND
April 18, 2022
PURAN CHANDRA TIWARI Vs. STATE OF UTTARAKHAND
July 6, 2022
PURAN SINGH FARTYAL Vs. STATE OF UTTARAKHAND
November 2, 2022
PURNANAND SHARMA Vs. CHIEF SECRETARY, GOVERNMENT OF UTTARAKHAND, DEHRADUN
March 14, 2022
PUSHPA MISHRA Vs. STATE OF UTTARAKHAND
July 8, 2022
R.R. CONSTRUCTION AND INFRASTRUCTURE INDIA PVT. LTD. Vs. UTTARAKHAND JAL VIDHUT NIGAM LIMITED
July 1, 2022
R.T.A. ENGINEERING Vs. SUPERINTENDING ENGINEER
September 30, 2022
RAHUL GARG Vs. STATE OF UTTARAKHAND
June 6, 2022
RAHUL KUMAR Vs. STATE OF UTTARAKHAND
March 29, 2022
RAHUL VISHNOI Vs. STATE OF UTTARAKHAND
February 16, 2022
RAHUL VISHNOI Vs. STATE OF UTTARAKHAND
June 6, 2022
RAJ GAUR Vs. STATE OF UTTARAKHAND
April 26, 2022
RAJ KUMAR SHARMA Vs. STATE OF UTTARAKHAND
April 8, 2022
RAJA BHATT Vs. SHEELA DEVI
August 5, 2022
RAJAT KUMAR Vs. NARCOTICS CONTROL BUREAU
August 24, 2022
RAJEEV KUMAR Vs. STATE OF UTTARAKHAND
August 25, 2022
RAJEEV MOHAN SHARMA Vs. STATE OF UTTARAKHAND
November 1, 2022
RAJENDRA ARYA Vs. UNION OF INDIA
April 1, 2022
RAJENDRA ARYA Vs. MANOJ KUAMR GUPTA
March 23, 2022
RAJENDRA KUMAR Vs. STATE OF UTTARAKHAND
April 29, 2022
RAJENDRA KUMAR KALRA Vs. UNION OF INDIA
June 13, 2022
RAJENDRA NAUTIYAL Vs. DIWAKAR JAGURI
March 23, 2022
RAJENDRA SINGH NEGI Vs. STATE OF UTTARAKHAND
February 18, 2022
RAJESH GANGWAR Vs. STATE OF UTTARAKHAND
December 1, 2022
RAJESH GOYAL Vs. MADHU RANI
July 13, 2022
RAJESH KUMAR Vs. STATE OF UTTARAKHAND
June 9, 2022
RAJESH KUMAR Vs. STATE OF UTTARAKHAND
February 18, 2022
RAJESH KUMAR RANJAN Vs. STATE OF UTTARAKHAND
April 27, 2022
RAJESH SINGH BHANDARI Vs. STATE OF UTTARAKHAND
September 1, 2022
RAJIV BHARTARI Vs. UNION OF INDIA
April 18, 2022
RAJKUMAR Vs. STATE OF UTTARAKHAND
March 21, 2022
RAJKUMAR Vs. STATE OF UTTARAKHAND
July 1, 2022
RAJKUMAR ADLAKHA Vs. CANTONMENT BOARD LANDOUR
June 20, 2022
RAJU SINGH Vs. STATE OF UTTARAKHAND
December 22, 2022
RAJVEER KAUR Vs. STATE OF UTTARAKHAND
August 6, 2022
RAJWANT SINGH Vs. STATE OF UTTARAKHAND
February 4, 2022
RAKAM SINGH Vs. BHAGVAT
December 7, 2022
RAKESH Vs. STATE OF UTTARAKHAND
November 28, 2022
RAKESH DHINGRA Vs. STATE OF UTTARAKHAND
July 7, 2022
RAKESH GIRI Vs. PROFESSOR ROOP KISHORE SHASHTRI
March 9, 2022
RAKESH KUMAR AGARWAL Vs. JAGVIR SINGH
June 24, 2022
RAKESH KUMAR BHATT Vs. STATE OF UTTARAKHAND
April 25, 2022
RAKESH KUMAR TRIPATHI Vs. STATE OF UTTARAKHAND
April 18, 2022
RAKESH MISHRA Vs. STATE OF UTTARAKHAND
February 8, 2022
RAKESH SAKSERIA Vs. KUMUD
July 5, 2022
RAKHI Vs. PUNJAB NATIONAL BANK
January 3, 2022
RAKSHIT PANDEY Vs. STATE OF UTTARAKHAND
February 8, 2022
RAM AUTAR SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
January 10, 2022
RAM AVTAR SINGH Vs. STATE OF UTTARAKHAND
January 7, 2022
RAM GIRISH PRASAD Vs. STATE OF UTTARAKHAND
February 1, 2022
RAM GOPAL Vs. PREM CHANDRA
April 27, 2022
RAM IQBAL Vs. STATE OF UTTARANCHAL
March 30, 2022
RAM NARAYAN YADAV Vs. STATE OF UTTARAKHAND
April 6, 2022
RAM RATAN SINGH BISHT Vs. STATE OF UTTARAKHAND
September 7, 2022
RAM SUKH Vs. STATE OF UTTARAKHAND
May 6, 2022
RAM SWAROOP Vs. STATE OF UTTARKHAND
April 1, 2022
RAMBAHADUR PAL Vs. STATE OF UTTARAKHAND
March 22, 2022
RAMCHANDRA Vs. STATE OF UTTARAKHAND
August 29, 2022
RAMESH KUMAR TIWARI Vs. STATE OF UTTARAKHAND
March 22, 2022
RAMESH SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
May 13, 2022
RAMESH SINGH MEHRA Vs. STATE OF UTTARAKHAND
February 15, 2022
RAMKISHAN KORI Vs. FIRST ADDITIONAL DISTRICT JUDGE HARDWAR
January 13, 2022
RAMKRISHNA MAURYA Vs. STATE OF UTTARAKHAND
July 20, 2022
RANI SHARMA Vs. STATE OF UTTARAKHAND
February 23, 2022
RANJAN KUMAR PAL Vs. ATUL PRATAP SINGH
February 21, 2022
RANJEET SINGH SAJWAN Vs. STATE OF UTTARAKHAND
December 7, 2022
RANPREET SINGH Vs. STATE OF UTTARAKHAND
July 5, 2022
RANVEER SINGH Vs. STATE OF UTTARAKHAND
November 2, 2022
RASHID ALI Vs. STATE OF UTTARAKHAND
January 21, 2022
RASHID RAO Vs. STATE OF UTTARAKHAND
May 24, 2022
RAVEESH JAIN Vs. HUKUM CHANDRA JAIN
May 13, 2022
RAVI Vs. STATE OF UTTARAKHAND
September 5, 2022
RAVI AND AASHA Vs. STATE OF UTTARAKHAND
June 23, 2022
RAVI KUMAR Vs. STATE OF UTTARAKHAND
May 13, 2022
RAVI RANJAN Vs. STATE OF UTTARAKHAND
August 24, 2022
RAVI SINGH Vs. STATE OF UTTARAKHAND
February 18, 2022
RAVI SRIVASTAVA ALIAS BHALLA Vs. STATE OF UTTARAKHAND
September 19, 2022
RAVINDER JUGRAN Vs. STATE OF UTTARKHAND
April 1, 2022
RAVINDRA KUMAR Vs. STATE OF UTTARAKHAND
December 1, 2022
RAVINDRA KUMAR GUPTA AND SONS Vs. UNION OF INDIA
October 21, 2022
RAVINDRA SINGH Vs. STATE OF UTTARAKHAND
November 4, 2022
RAZA CHAUDHARY Vs. STATE OF UTTARAKHAND
November 18, 2022
REENA BEGUM Vs. STATE OF UTTARAKHAND
December 23, 2022
REENU PAUL Vs. STATE OF UTTARAKHAND
March 8, 2022
REKHA DEVI Vs. STATE OF UTTARAKHAND
July 11, 2022
REKHA SHRIKUNJ Vs. STATE OF UTTARAKHAND
April 29, 2022
RENU Vs. STATE OF UTTARAKHAND
March 22, 2022
RESHMA AND THREE Vs. STATE OF UTTARAKHAND
August 26, 2022
RITIK AND SEVEN Vs. STATE OF UTTARAKHAND
August 23, 2022
RIYASAT Vs. STATE OF UTTARAKHAND
April 29, 2022
RIYAZ Vs. STATE OF UTTARAKHAND
April 6, 2022
RIZWANA Vs. STATE OF UTTARAKHAND
February 15, 2022
ROBIN Vs. STATE OF UTTARAKHAND
February 11, 2022
ROHIT Vs. STATE OF UTTARAKHAND
February 11, 2022
ROHIT KUMAR Vs. UTTARAKHAND BOARD OF TECHNICAL EDUCATION
August 30, 2022
ROHIT MATHUR Vs. STATE OF UTTARAKHAND
January 6, 2022
ROHIT RATHOR Vs. STATE OF UTTARAKHAND
December 2, 2022
ROHIT SINGHAL Vs. AASHI GUPTA
August 31, 2022
ROMILA Vs. STATE OF UTTARAKHAND
January 11, 2022
ROSHAN LAL Vs. RAMENDRA PRAKASH SINGHAL
July 4, 2022
RRAHUL VISHNOI Vs. STATE OF UTTARAKHAND
November 28, 2022
RUPA DEVI Vs. STATE OF UTTARAKHAND
April 29, 2022
RUPAM RANA Vs. UNION OF INDIA
March 23, 2022
S.K. DYNAMICS PVT. LTD Vs. CENTER OF EXCELLENCE IN DISASTER MITIGATION AND MANAGEMENT
March 24, 2022
S.K. TEMPO CORPORATION Vs. UNION BANK OF INDIA
February 25, 2022
S.S. MEDICAL SYSTEMS (INDIA) PVT. LTD Vs. STATE OF UTTARAKHAND
February 25, 2022
SABIT KUMAR Vs. STATE OF UTTARAKHAND
August 17, 2022
SACHIN Vs. STATE OF UTTARAKHAND
October 11, 2022
SACHIN Vs. STATE OF UTTARAKHAND
March 5, 2022
SACHIN BHATT AND PURSHOTTAM BHATT Vs. STATE OF UTTARAKHAND
May 27, 2022
SACHIN KUMAR Vs. STATE OF UTTARAKHAND
June 17, 2022
SACHINDANAND DABRAL Vs. UNION OF INDIA
April 1, 2022
SADHNA SAXENA Vs. STATE OF UTTARAKHAND
January 3, 2022
SADHVI TRIPTA SARAWATI Vs. STATE OF UTTARAKHAND
March 14, 2022
SAFDAR Vs. STATE OF UTTARAKHAND
May 18, 2022
SAGAR Vs. STATE OF UTTARAKHAND
July 13, 2022
SAHAJAD Vs. STATE OF UTTARAKHAND
April 29, 2022
SAHIL Vs. STATE OF UTTARAKHAND
March 28, 2022
SAHIL KUMAR Vs. STATE OF UTTARAKHAND
April 8, 2022
SAI AUTO INDUSTRIES Vs. UNION OF INDIA
May 19, 2022
SAIYYAD Vs. STATE OF UTTARAKHAND
August 6, 2022
SAJID Vs. STATE OF UTTARAKHAND
June 9, 2022
SAJID Vs. STATE OF UTTARAKHAND
September 8, 2022
SAJID ALI Vs. STATE OF UTTARAKHAND
September 19, 2022
SALMAN Vs. STATE OF UTTARAKHAND
December 2, 2022
SALMAN BADAR Vs. STATE OF UTTARAKHAND
June 10, 2022
SAMEER CONSTRUCTION COMPANY Vs. PROGRAM MANAGER PROJECT IMPLEMENTATION UNIT TOURISM GARHWAL
May 25, 2022
SAMEER SINGH Vs. STATE OF UTTARAKHAND
April 20, 2022
SAMIR THAPAR Vs. TINY KESAG LIGTSANG THAPAR
February 11, 2022
SANDEEP Vs. STATE OF UTTARAKHAND
April 26, 2022
SANDEEP BHAGAT Vs. STATE OF UTTARAKHAND
May 18, 2022
SANDEEP GOSWAMI Vs. SENIOR SUPERINTENDENT OF POLICE, HARIDWAR
May 17, 2022
SANDEEP KUMAR Vs. STATE OF UTTARAKHAND
February 21, 2022
SANJAY DEVRARI Vs. STATE OF UTTARAKHAND
May 24, 2022
SANJAY GUPTA Vs. STATE OF UTTARAKHAND
August 6, 2022
SANJAY KOLI Vs. STATE OF UTTARAKHAND
December 23, 2022
SANJAY KUMAR Vs. STATE OF UTTARAKHAND
May 19, 2022
SANJAY KUMAR NAGALIA Vs. SM MILKOSE LIMITED
May 5, 2022
SANJAY PRASAD Vs. STATE OF UTTARAKHAND
May 4, 2022
SANJAY TANWAR Vs. STATE OF UTTARAKHAND
February 8, 2022
SANJEEV MEHRA Vs. STATE OF UTTARAKHAND
August 3, 2022
SANKET SAHNI Vs. STATE OF UTTARAKHAND
May 23, 2022
SANTOSH AGARWAL Vs. STATE OF UTTARAKHAND
August 18, 2022
SANTOSH AGARWAL Vs. COMMISSIONER, GARHWAL DIVISION PAURI
April 8, 2022
SARA EMINENT Vs. UNION OF INDIA
May 12, 2022
SARABJEET Vs. STATE OF UTTARAKHAND
June 28, 2022
SARDAR SINGH Vs. STATE OF UTTARAKHAND
May 6, 2022
SAROJINI SHUKLA Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION
April 25, 2022
SARVESH DEVI Vs. SUPERINTENDENT OF POLICE
March 24, 2022
SASHI PRABHA TOMAR Vs. ELECTION COMMISSION OF INDIA THROUGH CHIEF ELECTORAL OFFICER UTTARAKHAND
February 8, 2022
SATNAM SINGH Vs. STATE OF UTTARAKHAND
February 11, 2022
SATTAR Vs. LALITA
December 23, 2022
SATVINDRA SINGH Vs. STATE OF UTTARAKHAND
July 4, 2022
SATYAM SAH Vs. STATE OF UTTARAKHAND
September 9, 2022
SATYAPAL SINGH Vs. STATE OF UTTARAKHAND
September 5, 2022
SATYAVEER SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
March 9, 2022
SATYENDRA KUMAR TOMAR Vs. STATE OF UTTARAKHAND
September 26, 2022
SATYENDRA KUMAR TOMAR Vs. STATE OF UTTARAKHAND
September 21, 2022
SAURABH BHATIA Vs. STATE OF UTTARAKHAND
March 3, 2022
SAURABH KAPOOR Vs. NIL
September 29, 2022
SECRETARY (EDUCATION) Vs. PARAMJEET SINGH
June 23, 2022
SEEMA DEVI Vs. STATE OF UTTARAKHAND
August 16, 2022
SEEMA RANI BISHNOI Vs. STATE OF UTTARAKHAND
January 4, 2022
SEKHAR SINGH PAPOLA Vs. STATE OF UTTARAKHAND
May 18, 2022
SH. SHYAM SUNDAR KATARIA Vs. SH. SUMIT GROVER
January 28, 2022
SHAHANAVAZ Vs. STATE OF UTTARAKHAND
December 8, 2022
SHAHID Vs. STATE OF UTTARAKHAND
July 21, 2022
SHAHNOOR Vs. STATE OF UTTARAKHAND
February 11, 2022
SHAHZEB Vs. STATE OF UTTARAKHAND
June 16, 2022
SHAILENDRA TRIPATHI Vs. ASHA
September 19, 2022
SHAKEEL Vs. STATE OF UTTARAKHAND
May 25, 2022
SHAKIB Vs. STATE OF UTTARAKHAND
July 4, 2022
SHAKIL Vs. STATE OF UTTARAKHAND
June 10, 2022
SHAKSHI SEMWAL Vs. SHUBHAM CHAUDHARY
July 19, 2022
SHAKTIVARDHAN SINGH Vs. STATE OF UTTARAKHAND
May 9, 2022
SHAKUN CHITRA Vs. STATE OF UTTARAKHAND
August 2, 2022
SHALINI SHAHI Vs. RELIANCE COMMUNICATION
November 18, 2022
SHALU RANI Vs. MURTI RAMCHANDRA JI MAHARAJ AND MAHADEV JI MAHARAJ
October 14, 2022
SHANKAR VISHWAS Vs. STATE OF UTTARAKHAND
April 12, 2022
SHANKER RAJ Vs. HONBLE HIGH COURT OF UTTARAKHAND
July 21, 2022
SHANTANU AGARWAL Vs. STATE OF UTTARAKHAND
September 21, 2022
SHANTANU KUMAR DALWANI Vs. STATE OF UTTARAKHAND
June 16, 2022
SHANTANU KUMAR NAGAR Vs. STATE OF UTTARAKHAND
August 23, 2022
SHANTI DEVI JAIN MEMORIAL TRUST Vs. REGISTRAR DEBTS RECOVERY TRIBUAL, DEHRADOON
February 15, 2022
SHANTI JOSHI Vs. SALIG RAM SAINI
May 25, 2022
SHANU Vs. STATE OF UTTARAKHAND
December 23, 2022
SHARAD CHAUDHARY Vs. STATE OF UTTARAKHAND
January 28, 2022
SHASHANK PRIYANK KUMAR Vs. STATE OF UTTARAKHAND
July 13, 2022
SHASHI BHUSHAN Vs. GOPINATH NAYAK
March 10, 2022
SHASHI PRASAD THAPLIYAL Vs. STATE OF UTTARAKHAND
June 20, 2022
SHAVEJ Vs. STATE OF UTTARAKHAND
February 3, 2022
SHEELA DEVI Vs. STATE OF UTTARAKHAND
January 11, 2022
SHEETAL KAUR Vs. STATE OF UTTARAKHAND
April 7, 2022
SHEKHAR Vs. STATE OF UTTARAKHAND
April 8, 2022
SHEKHAR VARSHNEY Vs. STATE OF UTTARAKHAND
June 14, 2022
SHER ALI Vs. STATE OF UTTARAKHAND
February 11, 2022
SHER MOHHAMAND Vs. STATE OF UTTARAKHAND
July 22, 2022
SHERDEEN Vs. STATE OF UTTARAKHAND
June 13, 2022
SHIFA NAZ Vs. STATE OF UTTARAKHAND
January 14, 2022
SHIKSHA VIKAS SAMITI NAYAGAON MALHAN Vs. STATE OF UTTARAKHAND
January 6, 2022
SHIMLA ENCLAVE WELFARE SOCIETY Vs. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY, DEHRADUN
March 2, 2022
SHIPRA PALIWAL Vs. STATE OF UTTARAKHAND
January 7, 2022
SHIV KUMAR Vs. DEEPA DEVI
September 6, 2022
SHIV KUMARI SHARMA Vs. CONGRESS COMMITTEE (E) HARIDWAR
March 23, 2022
SHIV LAL ARYA Vs. STATE OF UTTARAKHAND
August 6, 2022
SHIV OM SHARMA Vs. ATUL KUMAR SINGH
September 13, 2022
SHIV PAL Vs. STATE OF UTTARAKHAND
December 2, 2022
SHIVA POWER Vs. SECRETARY
March 2, 2022
SHIVAM KUMAR Vs. STATE OF UTTARAKHAND
July 25, 2022
SHIVAM MINES Vs. GARHWAL MANDAL VIKAS NIGAM LIMITED
September 9, 2022
SHIVENDRA GOSWAMI Vs. STATE OF UTTARAKHAND
July 13, 2022
SHOKIN CHAUHAN Vs. STATE OF UTTARAKHAND
September 1, 2022
SHOURYA IMPEX Vs. BHARAT HEAVY ELECTRICAL LIMITED
February 21, 2022
SHOURYA IMPEX Vs. BHARAT HEAVY ELECTRICAL LTD.
May 26, 2022
SHRAVAN SINGH Vs. STATE OF UTTARAKHAND
April 22, 2022
SHREE ENTERPRISES PARTNERSHIP FIRM Vs. DISTRICT MAGISTRATE, UDHAM SINGH NAGAR
February 17, 2022
SHREE SHAANDAR INDUSTRY PRIVATE LIMITED Vs. STATE OF UTTARAKHAND
August 31, 2022
SHRUTI FASHION WEAR Vs. STATE OF UTTARAKHAND
August 18, 2022
SHUBHAM Vs. STATE OF UTTARAKHAND
April 12, 2022
SHUBHAM SACHAN Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
May 25, 2022
SHYAM RADIOS, RAILWAY BAZAR HALDWANI Vs. PUNJAB NATIONAL BANK, BRANCH RAILWAY BAZAR
February 15, 2022
SHYAM SUNDAR KATARIA Vs. SUMIT GROVER
January 28, 2022
SHYAMLAL PANT Vs. STATE OF UTTARAKHAND
May 25, 2022
SIDDHARTH SAUDA Vs. STATE OF UTTARAKHAND
June 23, 2022
SIS LIMITED Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES, RISHIKESH, VIRBHADRA ROAD, RISHIKESH, UTTARAKHAND-249 203, INDIA
June 16, 2022
SKI AND SNOW RESORTS PRIVATE LIMITED Vs. STATE OF UTTARAKHAND
September 23, 2022
SOBAN SINGH Vs. UNION OF INDIA
January 12, 2022
SOBHA PANDEY Vs. STATE OF UTTARAKHAND
February 23, 2022
SOHAN LAL KOHLI Vs. STATE OF UTTARAKHAND
January 4, 2022
SOM PRAKASH Vs. STATE OF UTTARAKHAND
March 11, 2022
SONAL AUTOMATION INDUSTRIES Vs. STATE OF UTTARAKHAND
April 27, 2022
SONALI SUMAN Vs. STATE OF UTTARAKHAND
May 5, 2022
SONIA Vs. NITIN SAINI
May 10, 2022
SONIKA Vs. STATE OF UTTARAKHAND
January 14, 2022
SONIT Vs. STATE OF UTTARAKHAND
September 8, 2022
SONIYA Vs. CHIEF MEDICAL OFFICER
March 7, 2022
SONU Vs. STATE OF UTTARAKHAND
February 8, 2022
SONU Vs. STATE OF UTTARAKHAND
April 18, 2022
SONU Vs. STATE OF UTTARAKHAND
September 1, 2022
SONU Vs. STATE OF UTTARAKHAND
February 10, 2022
SOYYAB HUSSAIN Vs. STATE OF UTTARAKHAND
July 4, 2022
SRI RAM PRAKASH SONI Vs. STATE OF UTTARAKHAND
November 14, 2022
STATE OF UTTARAKHAND Vs. SATPAL
May 21, 2022
STATE OF UTTARAKHAND Vs. GANESH RAM
March 8, 2022
STATE OF UTTARAKHAND Vs. AJAY SINGH RAWAT
January 5, 2022
STATE OF UTTARAKHAND Vs. RAVI YADAV
March 22, 2022
STATE OF UTTARAKHAND Vs. HILLWAYS CONSTRUCTIONS COMPANY PRIVATE LTD
March 7, 2022
STATE OF UTTARAKHAND Vs. MANAVTA HIGHER PRIMARY SCHOOL
August 17, 2022
STATE OF UTTARAKHAND Vs. RAJENDRA SINGH YADAV
June 24, 2022
STATE OF UTTARAKHAND Vs. SUNILDAS
July 12, 2022
STATE OF UTTARAKHAND Vs. SHAMS AHMED
March 25, 2022
STATE OF UTTARAKHAND Vs. SRI KASHMIRI LAL NARANG
July 6, 2022
STATE OF UTTARAKHAND Vs. SANJAY SHAH
July 21, 2022
STATE OF UTTARAKHAND Vs. MEHARBAN
October 11, 2022
STATE OF UTTARAKHAND Vs. ANAND SINGH RAWAT
August 31, 2022
STATE OF UTTARAKHAND Vs. UTTARAKHAND MINORITY COMMISSION DEHRADUN
August 23, 2022
STATE OF UTTARAKHAND Vs. BRIJ LAL KANNOJIA
July 27, 2022
STATE OF UTTARAKHAND Vs. SURESH CHANDRA
September 14, 2022
STATE OF UTTARAKHAND Vs. VINOD SINGH DEV
May 23, 2022
STATE OF UTTARAKHAND Vs. N.K.G. INFRASTRUCTURE LIMITED
May 26, 2022
SUBEDAR RAGIBULLA Vs. STATE OF UTTARAKHAND
June 6, 2022
SUBHADRA SHARMA Vs. U.P. RAJKIYA NIRMAN NIGAM LIMITED
March 7, 2022
SUDERSHAN FERROLLOYS & BARS LTD. Vs. INDIAN BANK, STRESSED ASSETS MANAGEMENT BRANCH
February 16, 2022
SUDHIR KUMAR Vs. RIDHI
August 17, 2022
SUDHIR KUMAR Vs. VANDANA GOYAL
July 5, 2022
SUKHBEER SINGH Vs. STATE OF UTTARAKHAND
January 12, 2022
SUKHDA SOLANKI Vs. STATE OF UTTARAKHAND
May 11, 2022
SUKHPAL SINGH Vs. STATE OF UTTARAKHAND
July 15, 2022
SUMIT Vs. STATE OF UTTARAKHAND
April 25, 2022
SUMIT Vs. STATE OF UTTARAKHAND
December 23, 2022
SUMIT GABA Vs. STATE OF UTTARAKHAND
May 9, 2022
SUMIT TANWAR Vs. STATE OF UTTARAKHAND
February 10, 2022
SUMITRA DEVI Vs. DISTRICT MAGISTRATE
January 6, 2022
SUNEEL KUMAR SHARMA Vs. STATE OF UTTARAKHAND \ VINEET GUPTA
October 11, 2022
SUNIL GHILDIYAL Vs. STATE OF UTTARAKHAND
November 2, 2022
SUNIL KUMAR Vs. STATE OF UTTARAKHAND
June 15, 2022
SUNIL KUMAR CHAUHAN Vs. STATE OF UTTARAKHAND
November 3, 2022
SUNIL KUMAR MITTAL Vs. MADHU GARG
March 31, 2022
SUNIL SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
April 18, 2022
SUNIL YADAV Vs. SENIOR SUPERINTENDENT OF POLICE
February 22, 2022
SUNITA GUPTA Vs. SHASHI GUPTA
October 11, 2022
SUNNY NAHAR Vs. STATE OF UTTARAKHAND
April 8, 2022
SURAJ Vs. STATE OF UTTARAKHAND
August 18, 2022
SURAJ PAL Vs. STATE OF UTTARAKHAND
July 13, 2022
SURBHI GUPTA Vs. NITIN JAIN
May 21, 2022
SURENDRA KUMAR Vs. STATE OF UTTARAKHAND
August 5, 2022
SURENDRA PAL SINGH RAJWAR Vs. STATE OF UTTARAKHAND
July 14, 2022
SURESH CHANDRA Vs. STATE OF UTTARAKHAND
July 14, 2022
SURESH CHANDRA Vs. STATE OF UTTARAKHAND
July 25, 2022
SURESH PAL Vs. UTTARAKHAND PAYJAL SANSADHAN VIKAS EVEM NIRMAN NIGAM
March 28, 2022
SURJEET Vs. NAMITA
November 4, 2022
SURJEET KUMAR Vs. STATE OF UTTARAKHAND
November 9, 2022
SUSHIL KUMAR Vs. STATE OF UTTARAKHAND
September 19, 2022
SUSHIL KUMAR Vs. STATE OF UTTRAKHAND
September 8, 2022
SUSHMA NEGI Vs. STATE OF UTTARAKHAND
April 25, 2022
SVASCA INDUSTRIES (INDIA) LIMITED Vs. UTTARAKHAND POWER CORPORATION LIMITED
January 5, 2022
SVASCA INDUSTRIES LTD. Vs. UTTARAKHAND POWER CORPORATION LTD.
August 16, 2022
SWAMI PRAKASHANAND Vs. DHEERAJ TOMAR
March 7, 2022
SWAMI SHUKDEVANAND TRUST PARMARTH NIKETAN Vs. STATE OF UTTARAKHAND
April 4, 2022
SWEETY VISHNOI Vs. DISTRICT MAGISTRATE, HARIDWAR
February 18, 2022
SWETABH SUMAN Vs. CENTRAL BUREAU OF INVESTIGATION
March 5, 2022
SYHAM SINGH Vs. STATE OF UTTARAKHAND
September 15, 2022
TABISH ALI Vs. STATE OF UTTARAKHAND
April 6, 2022
TAJINDAR PAL SINGH Vs. RAMANDEEP KAUR
November 29, 2022
TAPENDRA SINGH RANA Vs. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY
June 6, 2022
TARA DEVI Vs. STATE OF UTTARAKHAND
May 11, 2022
TARANNUM Vs. STATE OF UTTARAKHAND
July 4, 2022
TARIK ALI Vs. STATE OF UTTARAKHAND
May 27, 2022
TARUN KUMAR SAHANI Vs. NEHA SAHANI
July 7, 2022
TEHRI HYDRO DEVELOPMENT CORPORATION LTD. Vs. MAHMOOD HASSAN
January 5, 2022
TEJVIR SINGH TOMAR Vs. STATE OF UTTARAKHAND
May 11, 2022
TEKCHAND BHATIA Vs. HARVANSH LAL BHATIA
August 22, 2022
TELECOMMUNICATION CONSULTANTS INDIA LIMITED Vs. BORDER ROAD ORGANIZATION
November 11, 2022
THAKUR SINGH Vs. MANAGING DIRECTOR, UTTARAKHAND PURV SAINIK KALYAN NIGAM LTD.
March 7, 2022
TIDC INDIA Vs. SONU TYAGI
August 4, 2022
TIGER STEEL ENGINEERING INDIA PVT. LTD. Vs. COMMISSIONER, COMMERCIAL TAX
April 22, 2022
TIME EQUIPMENT PVT. LTD. Vs. STATE OF UTTARAKHAND
June 30, 2022
TITAN INDUSTRIES LTD. Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA.
March 2, 2022
TREPAN SINGH RANA Vs. STATE OF UTTARAKHAND
January 3, 2022
TRIDOSS LABORATORIES PVT. LTD. Vs. DRUG CONTROLLER
September 2, 2022
TRILOK CHANDRA TIWARI Vs. STATE OF UTTARAKHAND
August 2, 2022
TRIVESH KUMAR Vs. STATE OF UTTARAKHAND
March 28, 2022
U.P. PROJECT CORPORATION LIMITED LUCKNOW Vs. S.K.TECHNO AND COMPANY
June 30, 2022
U.P. PROJECT CORPORATION LIMITED LUCKNOW Vs. SHAUKUMBARI ASSOCIATES
June 30, 2022
UDAIRAJ Vs. STATE OF UTTARAKHAND
April 8, 2022
UDAY VIRENDRA SINGH Vs. STATE OF UTTARAKHAND
February 18, 2022
UJJWAL GAUTAM Vs. STATE OF UTTARAKHAND
December 7, 2022
UMA Vs. TULSI RAM
April 12, 2022
UMESH CHANDRA BHATT Vs. STATE OF UTTARAKHAND
March 21, 2022
UMESH CHANDRA UPRETI Vs. STATE OF UTTARAKHAND
May 17, 2022
UMESH GARKOTI Vs. STATE OF UTTARAKHAND
July 5, 2022
UMESH KUMAR Vs. STATE OF UTTARAKHAND
May 12, 2022
UMRAO SINGH SAINI Vs. STATE OF UTTARAKHAND
March 7, 2022
UNION BANK OF INDIA Vs. UTTARANCHAL CHEMICAL INDUSTRIES
December 16, 2022
UNION OF INDIA Vs. S & S CONSTRUCTION CO.
December 16, 2022
UNION OF INDIA Vs. JAWAHAR SINGH
December 21, 2022
UNION OF INDIA Vs. MILAP SINGH
September 20, 2022
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
September 28, 2022
UNION OF INDIA Vs. DVR. PARVINDER SINGH
September 29, 2022
UPENDRA Vs. STATE OF UTTARAKHAND
June 8, 2022
UTASV ANAND Vs. STATE OF UTTARAKHAND
June 8, 2022
UTTAM KUMAR ACHARYA Vs. STATE OF UTTARAKHAND
June 23, 2022
UTTAR PRADESH AWAS AND VIKAS PARISHAD Vs. O.P. KALRA
March 4, 2022
UTTARAKHAND ENTERPRISES Vs. STATE OF UTTARAKHAND
March 2, 2022
UTTARAKHAND PURV SAINIK KALYAN NIGAM LIMITED Vs. VIPIN KUMAR
April 20, 2022
UTTARAKHAND VIDHAN SABHA SECRETARIAT DEHRADUN Vs. BHUPENDRA SINGH BISHT
November 24, 2022
VAIBHAV KUMAR Vs. STATE OF UTTARAKHAND
May 24, 2022
VAISHALI NEGI Vs. STATE OF UTTARAKHAND
March 23, 2022
VED PAL RANA Vs. STATE OF UTTARAKHAND
September 23, 2022
VEER SINGH YADAV Vs. STATE OF UTTARAKHAND
September 2, 2022
VEERPAL SINGH Vs. STATE OF UTTARAKHAND
March 16, 2022
VGRASSP SERVICES Vs. STATE OF UTTARAKHAND
January 12, 2022
VIJAY Vs. STATE OF UTTARAKHAND
November 4, 2022
VIJAY BUILDERS Vs. COMMISSIONER, COMMERCIAL TAX
July 22, 2022
VIJAY KUMAR Vs. STATE OF UTTARAKHAND
December 22, 2022
VIJAY KUMAR Vs. BAINY SINGH
April 8, 2022
VIJAY SHUKLA Vs. STATE OF UTTARAKHAND
August 31, 2022
VIJAY SINGH YADAV AND MUNAJIR Vs. STATE OF UTTARAKHAND
May 26, 2022
VIJAYPAL Vs. STATE OF UTTARAKHAND
July 14, 2022
VIKAS Vs. STATE OF UTTARAKHAND
June 30, 2022
VIKAS KUMAR Vs. STATE OF UTTARAKHAND
May 26, 2022
VIKAS KUMAR AND MOHD. IQBAL Vs. STATE OF UTTARAKHAND
April 8, 2022
VIKKI CHILWAL Vs. STATE OF UTTARAKHAND
May 19, 2022
VIKRAM Vs. STATE OF UTTARAKHAND
June 29, 2022
VIKRAM SINGH SHAHI Vs. STATE OF UTTARAKHAND
January 4, 2022
VIKRANT CHAURASIYA Vs. STATE OF UTTARAKHAND
April 20, 2022
VIMAL KUMAR VERMA Vs. STATE OF UTTARAKHAND
September 6, 2022
VIMAL SINGH BISHT Vs. STATE OF UTTARAKHAND
August 16, 2022
VIMLA DEVI Vs. HARISH KUMAR
January 5, 2022
VIMMY KALRA Vs. STATE OF UTTARAKHAND
March 22, 2022
VINAY KUMAR GHILDIYA Vs. STATE OF UTTARAKHAND
May 12, 2022
VINAY KUMAR GHILDIYAL Vs. STATE OF UTTARAKHAND
January 6, 2022
VINEET PRASAD BHATT Vs. STATE OF UTTARAKHAND
January 28, 2022
VINOD Vs. STATE OF UTTARAKHAND
August 6, 2022
VINOD KUMAR Vs. COMMISSIONER UTTARAKHAND STATE GST
June 20, 2022
VINOD NEGI Vs. GARHWAL MANDAL VIKAS NIGAM
July 22, 2022
VINOD NEGI Vs. GARHWAL MANDAL VIKAS NIGAM
May 26, 2022
VINOD SINGH DEV Vs. STATE OF UTTARAKHAND
March 7, 2022
VIPIN Vs. STATE OF UTTARAKHAND
April 25, 2022
VIPIN CHANDRA Vs. UTTARAKHAND SUBORDINATE SERVICE SELECTION COMMISSION
July 11, 2022
VIPUL SAH Vs. DISTRICT MAGISTRATE
January 5, 2022
VIRENDRA KUMAR Vs. UMESH KUMAR
November 23, 2022
VIRENDRA SINGH MEHRA Vs. DIRECTOR/REGISTRAR, DAIRY DEVELOPMENT
February 17, 2022
VISHAL Vs. STATE OF UTTARAKHAND
June 22, 2022
VISHAL TRIPATHI Vs. STATE OF UTTARAKHAND
April 13, 2022
VISHAL YADAV Vs. STATE OF UTTARAKHAND
November 18, 2022
VISHANA BISHT Vs. STATE OF UTTARAKHAND
December 8, 2022
WALI MOHAMMAD Vs. STATE OF UTTARAKHAND
January 5, 2022
WASEEM Vs. STATE OF UTTARAKHAND
May 20, 2022
WASEEM Vs. STATE OF UTTARAKHAND
May 13, 2022
WASEEM Vs. STATE OF UTTARAKHAND
January 3, 2022
WASI Vs. STATE OF UTTARAKHAND
September 8, 2022
WASIM Vs. STATE OF UTTARAKHAND
July 7, 2022
WORCO RESTAURANTS PVT. LTD. Vs. PRABHJIT SINGH BEDI
June 17, 2022
X Vs. STATE OF UTTARAKHAND
June 22, 2022
X Vs. STATE OF UTTARAKHAND
December 6, 2022
YAKUB ALI Vs. STATE OF UTTARAKHAND
August 31, 2022
YAMEEN RAJA Vs. STATE OF UTTARAKHAND
February 22, 2022
YASEEN Vs. STATE OF UTTARANCHAL
May 9, 2022
YASH CHOWDHARY Vs. STATE OF UTTARAKHAND
February 9, 2022
YASH SOLANKI AND KARAM SOLANKI Vs. STATE OF UTTARAKHAND
June 10, 2022
YASSU MAJILA Vs. STATE OF UTTARAKHAND
July 15, 2022
YUKTI CONSTRUCTION PVT.LTD. Vs. ASHA SHARMA
September 9, 2022
YUSUF Vs. STATE OF UTTARAKHAND
September 9, 2022
YUVRAJ SINGH BORA Vs. STATE OF UTTARAKHAND
November 18, 2022
ZILA PANCHAYAT, UDHAM SINGH NAGAR Vs. STATE OF UTTARAKHAND
January 11, 2022
ZILA SAHEKARI BANK LIMITED HARIDWAR Vs. ADDITIONAL LABOUR COMMISSIONER
February 16, 2022
ZYDUS WELLNESS PRODUCTS LTD Vs. STATE OF UTTARAKHAND
September 30, 2022