Case Index

Title
Date
A. K. RAVEENDRAN Vs. A. MURALI
April 29, 2022
A. NAZARUDHEEN Vs. SATHEESH
November 2, 2022
A.A. MOHAMMED NIZAM Vs. K. SUBAIDA
July 12, 2022
A.A.KUMARAN Vs. SUPERINTENDENT OF POLICE
May 18, 2022
A.B.A.DUBASH @ ADI ARDESHIR DUBASH Vs. CENTRAL BUREAU OF INVESTIGATION
April 26, 2022
A.BASHEERKUTTY Vs. INSPECTOR GENERAL OFFICE OF THE INSPECTOR GENERAL
August 10, 2022
A.D. JOHNSON Vs. STATE OF KERALA
March 10, 2022
A.D.JOHNSON Vs. STATE OF KERALA
January 18, 2022
A.G. ARUNKUMAR Vs. DISTRICT COLLECTOR, ERNAKULAM DISTRICT CIVIL STATION
September 23, 2022
A.G.DINESH Vs. KERALA STATE ELECTRICITY BOARD LIMITED
September 26, 2022
A.KRISHNAN Vs. KERALA STATE CO-OPERATIVE MARKETING FEDERATION LTD
September 1, 2022
A.M. HAKKIM Vs. LANCY FERNANDEZ
June 30, 2022
A.N. GOPALAKRISHNAN Vs. P.G. RAJENDRAN NAIR
October 7, 2022
A.P THOMAS Vs. MATTANCHERRY SC/ST CO-OPERATIVE SOCIETY LTD
January 12, 2022
A.T.JOY Vs. P.K.SREENIVASAN
October 13, 2022
A.V. SAJEEV Vs. REVENUE DIVISIONAL OFFICER
July 26, 2022
AAISH NAWWAR Vs. HASHIN K. SALAM
October 12, 2022
AAN MARY IVAN Vs. SHEBIN BABY
July 4, 2022
ABBAS Vs. KASARGOD CO-OPERATIVE TOWN BANK LTD
August 22, 2022
ABBAS R.V Vs. STATE OF KERALA
September 23, 2022
ABDU MANAF UPPODAN Vs. STATE OF KERALA
June 13, 2022
ABDUL ANSAR Vs. STATE OF KERALA
June 17, 2022
ABDUL AZEEZ Vs. ALIMUHAMMED
July 11, 2022
ABDUL AZEEZ Vs. STATE OF KERALA
June 13, 2022
ABDUL AZEEZ .U Vs. STATE OF KERALA
September 27, 2022
ABDUL AZEEZ MOULAVI P.V. Vs. KERALA STATE WAKF BOARD HEAD OFFICE
February 3, 2022
ABDUL AZIZ Vs. CHEMBUKANDY SAFFIYA
July 5, 2022
ABDUL BARRY Vs. STATE OF KERALA
November 14, 2022
ABDUL BARRY Vs. STATE OF KERALA
September 23, 2022
ABDUL GAFOOR Vs. ASST. DIRECTOR, DIRECTORATE OF ENFORCEMENT
May 27, 2022
ABDUL GAFOOR Vs. ULLATTIL RAVEENDRAN
December 1, 2022
ABDUL GAFOOR Vs. STATE OF KERALA
June 3, 2022
ABDUL HALEEM Vs. STATE OF KERALA
April 8, 2022
ABDUL HAMEED T. Vs. STATE OF KERALA
December 16, 2022
ABDUL JALEEL Vs. CABINET PRINCIPAL SECRETARY
June 21, 2022
ABDUL JALEEL Vs. DIRECTOR OF THE COLLEGIATE EDUCATION
March 4, 2022
ABDUL JALEEL K. M. Vs. THAZHE IRAVATH RABIYA
June 7, 2022
ABDUL JALEEL M. Vs. NAZEEHA A. JALEEL
December 20, 2022
ABDUL JALEEL P.M. Vs. STATE OF KERALA
August 8, 2022
ABDUL JAVED Vs. XXX
September 2, 2022
ABDUL KABEER P. Vs. STATE OF KERALA
February 8, 2022
ABDUL KHADER BELMA Vs. STATE OF KERALA
June 14, 2022
ABDUL KHADER M.K. Vs. STATE OF KERALA
August 5, 2022
ABDUL MAJEED C.A Vs. STATE OF KERALA
August 24, 2022
ABDUL MAJEED V.K. Vs. AYANCHERI GRAMA PANCHAYATH REPRESENTED BY ITS SECRETARY
March 10, 2022
ABDUL MALIK Vs. STATE OF KERALA
December 6, 2022
ABDUL NASSAR PERINGODAN Vs. DR. BENASEER LATHEEF NASSAR
September 19, 2022
ABDUL RAHMAN Vs. STATE OF KERALA
October 7, 2022
ABDUL RASHEED Vs. RUKSANA
September 26, 2022
ABDUL RASHEED Vs. STATE OF KERALA
May 13, 2022
ABDUL RASHID Vs. STATE OF KERALA
November 9, 2022
ABDUL RAZAK P. M. Vs. K. C. THOMAS
June 9, 2022
ABDUL SALAM Vs. RSA OLLUTHEN PVT LTD
January 13, 2022
ABDUL SALAM Vs. STATE OF KERALA
March 18, 2022
ABDUL SALAM Vs. STATE OF KERALA
February 18, 2022
ABDUL SALAM P.P. Vs. CATHOLIC SYRIAN BANK LTD.
March 9, 2022
ABDUL SAMAD Vs. STATE OF KERALA
June 20, 2022
ABDUL SATHAR Vs. STATE OF KERALA
November 16, 2022
ABDUL SHAFEER S. Vs. STATE OF KERALA
November 10, 2022
ABDUL SHAMEER C.A. Vs. STATE OF KERALA
November 8, 2022
ABDUL SUHAIL Vs. STATE OF KERALA
March 3, 2022
ABDUL SUHAIL MK Vs. STATE OF KERALA
December 2, 2022
ABDUL VAHID Vs. STATE OF KERALA
June 17, 2022
ABDULLA Vs. UNION OF INDIA
September 19, 2022
ABDULLA A.M. Vs. COMMERCIAL TAX OFFICER
September 23, 2022
ABDULLA HANEEN Vs. STATE OF KERALA
August 29, 2022
ABDULLA KOYA Vs. STATE OF KERALA
August 17, 2022
ABDULLA KUNHI C.H. Vs. STATE OF KERALA
October 14, 2022
ABDULLA P. Vs. STATE OF KERALA
May 30, 2022
ABDURAHIMAN KARATTUCHALI Vs. DISTRICT GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE
January 13, 2022
ABEEB C.S. Vs. CHELLANAM GRAMA PANCHAYATH
December 5, 2022
ABEYSON P, JOHN Vs. STATION HOUSE OFFICER
October 25, 2022
ABHAY PARIDA Vs. STATE OF KERALA
June 30, 2022
ABHI Vs. STATE OF KERALA
August 29, 2022
ABHIJITH Vs. STATE OF KERALA
May 4, 2022
ABHIJITH Vs. STATE OF KERALA
January 17, 2022
ABHIJITH A. Vs. STATE OF KERALA
June 22, 2022
ABHIJITH K.J. Vs. STATE OF KERALA
October 28, 2022
ABHIJITH M Vs. STATE OF KERALA
September 2, 2022
ABHIJITH NARAYAN. R Vs. STATE OF KERALA
February 22, 2022
ABHIJITH PRAKASH Vs. STATE OF KERALA
July 12, 2022
ABHIJITH R. Vs. STATE OF KERALA
October 7, 2022
ABHIJNA U.G. Vs. VIJAY MAHADEVAN
June 9, 2022
ABHILASH Vs. STATE OF KERALA
July 20, 2022
ABHILASH @ ANIL Vs. STATE OF KERALA
July 20, 2022
ABHILASH A. Vs. STATE OF KERALA
August 16, 2022
ABHILASH. A Vs. STATE OF KERALA
September 13, 2022
ABHIMANYU Vs. STATE OF KERALA
July 11, 2022
ABHIRAM M. Vs. STATE OF KERALA
July 26, 2022
ABIJITH Vs. STATE OF KERALA
May 31, 2022
ABIJITH P Vs. NAVEEN N.K
September 23, 2022
ABILASH S. NAIR Vs. STATE OF KERALA
October 7, 2022
ABOOBACKER Vs. DISTRICT COLLECTOR, KASARAGOD
April 5, 2022
ABOOBACKER Vs. STATE OF KERALA
August 16, 2022
ABOOBACKER Vs. FIZAL MUNEER
October 17, 2022
ABOOBACKER K. Vs. STATE OF KERALA
October 19, 2022
ABOOBACKER K.A Vs. JOINT REGIONAL TRANSPORT OFFICER
May 30, 2022
ABOOBACKER K.A. Vs. JOINT REGIONAL TRANSPORT OFFICER
August 2, 2022
ABOOBACKER K.A. Vs. JOINT REGIONAL TRANSPORT OFFICER
May 31, 2022
ABOOBACKER SIDDIQUE Vs. STATE OF KERALA
December 19, 2022
ABOOBAKER V. T. Vs. LAND REVENUE COMMISSIONER, TVM
February 15, 2022
ABRAHAM K. J. Vs. DISTRICT GEOLOGIST, KOTTAYAM
June 24, 2022
ABRAHAM MATHEW Vs. STATE OF KERALA
September 6, 2022
ABRAHAM THOMAS Vs. MANJU ABRAHAM
January 3, 2022
ABSAL K.S Vs. DISTRICT COLLECTOR, ERNAKULAM
October 13, 2022
ABU K. S. Vs. RAVANCORE DEVASWOM BOARD
February 9, 2022
ABU THAHIR Vs. STATE OF KERALA
November 7, 2022
ABUBAKER Vs. VARGHESE
October 13, 2022
ACCREDITED MOLECULAR TESTING LABORATORIES ASSOCIATION (AMLA) Vs. STATE OF KERALA
March 10, 2022
ACHAMBAT ABDUL RAHIM Vs. ACHAMBAT KUNHALIKUTTY HAJI
May 24, 2022
ACHU SANTHOSH Vs. STATE OF KERALA
June 8, 2022
ADARSH Vs. STATE OF KERALA
April 19, 2022
ADARSH @ BINU Vs. STATE OF KERALA
July 19, 2022
ADARSH AJITH Vs. STATE OF KERALA
April 4, 2022
ADARSH K.K Vs. STATE OF KERALA
March 24, 2022
ADARSH KUMAR Vs. STATE OF KERALA
October 14, 2022
ADDITIONAL DIRECTOR OF PUBLIC INSTRUCTIONS Vs. ANAGHA K.
August 4, 2022
ADHILA NASARIN Vs. COMMISSIONER OF POLICE
May 31, 2022
ADHYAPAKA URBAN CO-OPERATIVE BANK LTD. Vs. STATE OF KERALA
June 14, 2022
ADIL A. Vs. STATE OF KERALA
October 25, 2022
ADIL RAHMAN Vs. STATE OF KERALA
November 28, 2022
ADITHYA SHIVA PRASAD Vs. STATE OF KERALA
December 20, 2022
ADVOCATE SHERMAN. A. GEORGE Vs. STATE OF KERALA
January 12, 2022
ADWAITH Vs. STATE OF KERALA
February 15, 2022
AFSAL Vs. STATE OF KERALA
May 6, 2022
AFSAL C. A. Vs. STATE OF KERALA
December 15, 2022
AFSAL C.T. Vs. STATE OF KERALA
June 8, 2022
AFSAL HUSSAIN Vs. MUHAMMED SHAFI
December 8, 2022
AFSAL L. S. Vs. STATE OF KERALA
December 19, 2022
AGHINA RAJ Vs. NAYARAMBALAM SERVICE CO-OPERATIVE BANK LTD
February 9, 2022
AGP CITY GAS PRIVATE LIMITED Vs. M/S. LYNX PROPERTIES & DEVELOPERS
May 18, 2022
AGRO MANURES AND CHEMICALS (INDIA) PVT. LIMITED Vs. STATE OF KERALA
August 2, 2022
AGRON REMEDIES PVT LTD Vs. DRUG INSPECTOR
March 23, 2022
AHAMMED NIZAR Vs. STATE OF KERALA
December 22, 2022
AISHA Vs. XAVIER
September 16, 2022
AISHWARYA MOHAN Vs. UNION OF INDIA
June 6, 2022
AISWARYA GRANITES Vs. ELAMADU GRAMA PANCHAYAT
November 28, 2022
AJAS N.S. Vs. JOSE VARGHESE
June 21, 2022
AJAY CHANDRASEKHARAN Vs. STATE OF KERALA
June 3, 2022
AJAY P.B. Vs. STATE OF KERALA
July 8, 2022
AJAYAKUMAR Vs. STATE OF KERALA
August 2, 2022
AJAYAKUMAR Vs. STATE OF KERALA
July 12, 2022
AJAYAKUMER Vs. JYOTHI
June 22, 2022
AJAYANK.MADHAVAN Vs. CHIEF ENGINEER, TRANSMISSION (NORTH) KERALA STATE ELECTRICITY BOARD
August 12, 2022
AJESH BIJU Vs. STATE OF KERALA
December 5, 2022
AJESH KRISHNA Vs. STATE OF KERALA
October 6, 2022
AJI Vs. STATE OF KERALA
February 17, 2022
AJI KUMAR Vs. STATE OF KERALA
August 29, 2022
AJI VADAKKEL Vs. STATE OF KERALA
June 10, 2022
AJIMON Vs. FEDERAL BANK LTD
January 19, 2022
AJINAS Vs. STATE OF KERALA
May 25, 2022
AJIT ASSOCIATES ARCHITECTURAL CONSULTANTS PVT. LTD. Vs. STATE OF KERALA
December 8, 2022
AJITH Vs. SABU
August 22, 2022
AJITH Vs. STATE OF KERALA
May 13, 2022
AJITH Vs. STATE OF KERALA
November 15, 2022
AJITH Vs. STATE OF KERALA
May 20, 2022
AJITH KUMAR Vs. STATE OF KERALA
June 21, 2022
AJITH KUMAR K. Vs. STATE OF KERALA
October 12, 2022
AJITH R. Vs. STATE OF KERALA
June 13, 2022
AJMAL Vs. STATE OF KERALA
August 22, 2022
AJMAL A. Vs. STATE OF KERALA
November 29, 2022
AJMAL ALI Vs. STATE OF KERALA
July 18, 2022
AJMAL KHAN Vs. STATE OF KERALA
August 30, 2022
AJMAL P.S. Vs. STATE OF KERALA
September 6, 2022
AJMAL T. Vs. STATE OF KERALA
March 9, 2022
AJMI V. S. Vs. KERALA UNIVERSITY OF HEALTH SCIENCES, MEDICAL COLLEGE
November 4, 2022
AJNAS Vs. STATE OF KERALA
October 28, 2022
AJO THOMAS Vs. STATE OF KERALA
October 7, 2022
AJOY C.B. Vs. STATE OF KERALA
November 9, 2022
AJOY L.S. Vs. REGIONAL TRANSPORT AUTHORITY, PATHANAMTHITTA
October 26, 2022
AJUL FARHAN Vs. STATE OF KERALA
December 19, 2022
AKASH Vs. STATE OF KERALA
December 16, 2022
AKBAR K.I Vs. UNION TERRITORY OF LAKSHADWEEP
December 6, 2022
AKHIL Vs. STATE OF KERALA
September 23, 2022
AKHIL Vs. STATE OF KERALA
January 13, 2022
AKHIL M. Vs. UNION OF INDIA
July 6, 2022
AKHIL MANOJ Vs. STATE OF KERALA
May 24, 2022
AKHIL P.S Vs. STATE OF KERALA
July 5, 2022
AKHILDAS Vs. STATE OF KERALA
August 8, 2022
AKHILESH SUKUMARAN Vs. STATE OF KERALA
September 28, 2022
AKIBUL ISLAM Vs. STATE OF KERALA
November 30, 2022
AKSHAY @ AJEESH @ ANATHU Vs. STATE OF KERALA
November 17, 2022
AKSHAY G.S Vs. STATE OF KERALA
May 4, 2022
AL AMEEN Vs. STATE OF KERALA
June 24, 2022
ALBIN BIJU Vs. STATE OF KERALA
September 14, 2022
ALEX G. MURICKEN Vs. MURICKENS MARKETING SYSTEM LLP
July 26, 2022
ALEX PASCAL Vs. STATE OF KERALA
October 20, 2022
ALEX STANELY Vs. STATE OF KERALA
July 4, 2022
ALEXANDER JIXON Vs. STATE OF KERALA
January 7, 2022
ALEYAMMA AUGUSTINE Vs. BOSE AUGUSTINE
November 4, 2022
ALEYAMMA KURUVILA Vs. MAHATMA GANDI UNIVERSITY
October 25, 2022
ALFA VENTURES (P) LTD. Vs. STATE OF KERALA
June 10, 2022
ALI AHAMMED Vs. STATE OF KERALA
September 29, 2022
ALI AKBAR Vs. UNION OF INDIA
December 19, 2022
ALIAS E.M Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
June 1, 2022
ALICE Vs. MOLY
February 3, 2022
ALJO Vs. STATE OF KERALA
November 23, 2022
ALKA RAGHAV Vs. MANAPPURAM HOME FINANCE LIMITED
July 5, 2022
ALKA SOLY PRAKASH Vs. STATE OF KERALA
December 19, 2022
ALL KERALA PHARMACISTS UNION Vs. STATE OF KERALA
January 13, 2022
ALL KERALA PRIVATE BANKERS ASSOSCIATION Vs. COMMISSIONER OF STATE TAX
November 14, 2022
ALLI NOUSHAD Vs. RASHEED
February 18, 2022
ALOYSIUS C. ANTONY Vs. DISTRICT COLLECTOR
March 29, 2022
ALTHAF ISMAIL SAIT Vs. GOLDEN CHOICE HOSPITALITY PVT. LTD.
October 14, 2022
ALUVA MUNICIPALITY MUNICIPAL OFFICE Vs. JIBI THOMAS
January 10, 2022
AMAL BAIJU Vs. STATE OF KERALA
August 24, 2022
AMAL JOSEPH Vs. STATE OF KERALA
August 31, 2022
AMAL KRISHNA Vs. STATE OF KERALA
May 20, 2022
AMAL MUHAMMED ALI Vs. STATE OF KERALA
June 3, 2022
AMAL NADH Vs. STATE OF KERALA
June 7, 2022
AMAL THAMPI Vs. STATE OF KERALA
September 6, 2022
AMALDEV Vs. PREEJA
December 19, 2022
AMALSHA @ FAIZI Vs. STATE OF KERALA
November 17, 2022
AMBALAKANDY KUNHAMMAD Vs. VELUTHAPARAMBATH ALIKUTTY
October 17, 2022
AMBIKA DEVI Vs. AGNUS
October 17, 2022
AMBILI KUMAR Vs. STATE OF KERALA
September 14, 2022
AMEEN SALEEM Vs. STATE OF KERALA
July 21, 2022
AMEER Vs. STATE OF KERALA
June 21, 2022
AMEER Vs. STATE OF KERALA
May 26, 2022
AMEERSHA Vs. STATE OF KERALA
August 24, 2022
AMINA K. Vs. STATE OF KERALA
September 28, 2022
AMIR Vs. STATE OF KERALA
June 13, 2022
AMIT T.S. Vs. DIVYA M.S
November 9, 2022
AMJITH Vs. STATE OF KERALA
August 10, 2022
AMMED Vs. STATE OF KERALA
July 11, 2022
AMMINI Vs. STATE OF KERALA
June 27, 2022
AMMINI OOMMEN Vs. MATHEW OOMMEN
March 10, 2022
ANAGESH K. V. Vs. STATE OF KERALA
June 24, 2022
ANAGHA T. MURALI Vs. PRAVEEN MOHAN
October 10, 2022
ANAMIKA Vs. STATE OF KERALA
July 29, 2022
ANAND LOUIS Vs. HAARIS RASHEED
January 21, 2022
ANAND SURESH Vs. STATE OF KERALA
June 23, 2022
ANANDAKRISHNAN Vs. STATE OF KERALA
June 27, 2022
ANANDAKRISHNAN P Vs. PRINCIPAL SECRETARY, HIGHER EDUCATION DEPARTMENT
November 15, 2022
ANANDAVALLIYAMMA Vs. KERALA HOUSING FINANCE LTD.
October 6, 2022
ANANDHU BABU Vs. STATE OF KERALA
November 24, 2022
ANANDHU M. A. Vs. STATE OF KERALA
June 16, 2022
ANANDHU RENOSH Vs. STATE OF KERALA
August 17, 2022
ANANDU S.S Vs. STATE OF KERALA
January 18, 2022
ANANDU.A Vs. HIGHER EDUCATION DEPARTMENT
February 3, 2022
ANANTHA KAMATH Vs. DISTRICT COLLECTOR, KASARGOD, CIVIL STATION
August 3, 2022
ANANTHU Vs. STATE OF KERALA
August 19, 2022
ANANTHU Vs. STATE OF KERALA
July 25, 2022
ANANTHU PRASAD Vs. STATE OF KERALA
August 8, 2022
ANAS Vs. STATE OF KERALA
July 18, 2022
ANDALADI MANAKKAL PARAMESWARAN NAMBOOTHIRIPAD Vs. PRINCIPAL SECRETARY (DEVASWOM) ROOM NO.390
July 27, 2022
ANEES Vs. STATE OF KERALA
October 12, 2022
ANEES K Vs. STATE OF KERALA
June 17, 2022
ANEESH Vs. STATE OF KERALA
January 10, 2022
ANEESH Vs. STATE OF KERALA
June 28, 2022
ANEESH Vs. RESHEL PAULLY
November 22, 2022
ANEESH Vs. VIJAYAN RAJENDRAN
December 21, 2022
ANEESH Vs. STATE OF KERALA
December 20, 2022
ANEESH Vs. STATE OF KERALA
May 17, 2022
ANEESH A.C. Vs. STATE OF KERALA
April 6, 2022
ANEESH AYOOB Vs. STATE OF KERALA
November 7, 2022
ANEESH KUMAR Vs. STATE OF KERALA
January 5, 2022
ANEESH MOHAN Vs. STATE OF KERALA
June 30, 2022
ANEESH MOHAN Vs. STATE OF KERALA
July 14, 2022
ANEESH P. MOHAN Vs. STATE OF KERALA
February 2, 2022
ANEESH S. Vs. AYANA.S
November 29, 2022
ANEESHKUTTY Vs. STATE OF KERALA
April 12, 2022
ANEEZ Vs. STATE OF KERALA
November 23, 2022
ANEZ ANZARE Vs. STATE OF KERALA
April 25, 2022
ANI Vs. STATE OF KERALA
August 1, 2022
ANIL ABRAHAM, S/O.ABRAHAM JOSEPH Vs. SAJI, PROPRIETOR, RACE INDUSTRIES
August 31, 2022
ANIL CHERIAN POLACHIRACKAL Vs. ASHA K. THOMAS
July 27, 2022
ANIL KUMAR Vs. STATE OF KERALA
November 2, 2022
ANIL KUMAR Vs. STATE OF KERALA
June 21, 2022
ANIL KUMAR Vs. STATE OF KERALA
June 14, 2022
ANIL KUMAR Vs. STATE OF KERALA
August 29, 2022
ANIL KUMAR Vs. STATE OF KERALA
October 17, 2022
ANIL KUMAR K. Vs. STATE OF KERALA
June 29, 2022
ANIL KUMAR K.P. Vs. STATE OF KERALA
July 15, 2022
ANIL KUMAR T.P. Vs. SUB INSPECTOR OF POLICE THODUPUZHA POLICE STATION
October 12, 2022
ANIL KUMAR T.S. Vs. STATE OF KERALA
October 11, 2022
ANIL KUMAR V.K. @BABU Vs. STATE OF KERALA
January 25, 2022
ANIL. G. Vs. STATE OF KERALA
July 12, 2022
ANILKUMAR Vs. VILASINI M.P.
May 26, 2022
ANILKUMAR A.B. Vs. STATE OF KERALA
April 5, 2022
ANILKUMAR P.S. Vs. STATE OF KERALA
April 12, 2022
ANIRUDHAN Vs. STATE OF KERALA
November 8, 2022
ANITA ANTONY Vs. STATE OF KERALA
June 10, 2022
ANITA SIMON Vs. SIMON RAJAN
November 7, 2022
ANITHA D. S Vs. P. RAJESWARI THANKACHY
January 13, 2022
ANIYAN Vs. STATE OF KERALA
August 25, 2022
ANJU A.L. Vs. NITHIN S.
August 11, 2022
ANJU U. RAVI Vs. INFORMATION KERALA MISSION SWARAJ BHAVAN
February 21, 2022
ANKITA S.S Vs. STATE OF KERALA
January 6, 2022
ANNAM STEELS (P) LTD. Vs. CANARA BANK LTD.
January 3, 2022
ANNAMMA Vs. P. V. VARKEY
April 8, 2022
ANNAMMA GEORGE Vs. STATE OF KERALA
October 6, 2022
ANNU Vs. STATE OF KERALA
November 8, 2022
ANNU JACOB Vs. THARUN KOSHY
May 13, 2022
ANOOP Vs. STATE OF KERALA
May 27, 2022
ANOOP Vs. STATE OF KERALA
June 8, 2022
ANOOP Vs. STATE OF KERALA
August 26, 2022
ANOOP Vs. STATE OF KERALA
September 2, 2022
ANOOP Vs. STATE OF KERALA
September 19, 2022
ANOOP Vs. STATE OF KERALA
August 19, 2022
ANOOP Vs. STATE OF KERALA
May 20, 2022
ANOOP A.S. Vs. STATE OF KERALA
December 2, 2022
ANOOP K.A. Vs. K.R. JYOTHYLAL
February 9, 2022
ANOOP S.S. Vs. STATE OF KERALA
January 4, 2022
ANOOP.S Vs. STATE OF KERALA
June 20, 2022
ANSAD T. A. Vs. SANJAY KUMAR THUNJHUNWALA
June 1, 2022
ANSAR Vs. STATE OF KERALA
September 14, 2022
ANSAR Vs. STATE OF KERALA
June 10, 2022
ANSAR NAJEEB Vs. STATE OF KERALA
July 5, 2022
ANSEEB NOUSHAD Vs. STATE OF KERALA
November 25, 2022
ANSHAS Vs. STATE OF KERALA
July 6, 2022
ANSHIDA Vs. FAROOQ.K.M.
December 20, 2022
ANSIL MOHAMMED Vs. STATE OF KERALA
November 14, 2022
ANSILAMM Vs. JOHN SELVARAJAN
August 11, 2022
ANTI-CORRUPTION PEOPLES MOVEMENT REGISTRATION NO. EKM/TC/245/2013 Vs. STATE OF KERALA
December 1, 2022
ANTO Vs. AFSAL
June 6, 2022
ANTO AUGUSTINE Vs. GIRISH KOSHY GEORGE
June 6, 2022
ANTONY Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
November 17, 2022
ANTONY Vs. V.K. SURESH
June 3, 2022
ANTONY JOSEPH Vs. SHAJI
May 5, 2022
ANTONY M. P. Vs. STATE OF KERALA
July 12, 2022
ANTONY R.R. Vs. ADDITIONAL TAHSILDAR, KANNAYANUR TALUK
September 23, 2022
ANTONY THOMAS Vs. STATE OF KERALA
April 7, 2022
ANU Vs. STATE OF KERALA
January 13, 2022
ANU JAYAPAL Vs. STATE OF KERALA
May 10, 2022
ANU MATHEW Vs. STATE OF KERALA
June 27, 2022
ANU MATHEW Vs. REVENUE DIVISIONAL OFFICER
January 28, 2022
ANUMON A.B. Vs. STATE OF KERALA
November 2, 2022
ANUP DISALVA Vs. UNION OF INDIA
December 9, 2022
ANUP S., DR. Vs. STATE OF KERALA
March 24, 2022
ANUPAMA M.S. Vs. K.P. SHYAM
September 2, 2022
ANUPAMA S.V. Vs. STATE OF KERALA
July 14, 2022
ANVAR SADATH IBRAHIMKUTTY Vs. CHIEF REGISTRAR GENRERAL OF MARRIAGES
October 6, 2022
ANVAR THASNEEM KK Vs. STATE OF KERALA
February 8, 2022
ANVARUDEEN Vs. SABINA
August 17, 2022
ANWAR Vs. RAMACHANDRAN
August 19, 2022
ANWAR ALI Vs. ACHAMBATTU SHAREEF
October 21, 2022
ANWAR T.A. Vs. STATE OF KERALA
January 12, 2022
ANZAL Vs. STATE OF KERALA
August 19, 2022
ANZAR Vs. SREEDEVIYAMMA
May 24, 2022
APPOOTTA Vs. STATE OF KERALA
January 6, 2022
APPUKUTTAN Vs. STATE OF KERALA
December 2, 2022
APPUKUTTAN NAIR Vs. SADASIVAN NAIR
April 1, 2022
APPUKUTTY Vs. VALIYA KANDI KUNHAHAMMED HAJI
November 2, 2022
APPUTTA Vs. STATE OF KERALA
June 21, 2022
ARAFATH ABOOBACKER Vs. ARAFEENA ARATATH
January 18, 2022
ARANAVALAPPIL ERUVADI Vs. VILASINI
August 29, 2022
ARATHY K.P. Vs. MAO COLLEGE OF ARTS AND SCIENCE
November 11, 2022
ARAVIND Vs. STATE OF KERALA
December 12, 2022
ARAVIND T R Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
March 21, 2022
ARAVIND@ MITTU Vs. STATE OF KERALA
September 15, 2022
ARCHANA K.R. Vs. STATE OF KERALA
May 24, 2022
ARDRA ANILKUMAR Vs. KERALA UNIVERSITY OF HEALTH SCIENCES, MEDICAL COLLEGE
February 1, 2022
ARIF Vs. STATE OF KERALA
January 21, 2022
ARIF Vs. STATE OF KERALA
June 3, 2022
ARJUN REGHU Vs. STATE OF KERALA
June 6, 2022
AROON PURIE Vs. STATE OF KERALA
January 13, 2022
ARPITA PATHAK Vs. STATE OF KERALA
April 4, 2022
ARSHAJ Vs. SECRETARY, DEPARTMENT OF TOURISM
February 11, 2022
ARSHITHA P. Vs. STATE OF KERALA
January 5, 2022
ARSHOM Vs. STATE OF KERALA
July 12, 2022
ARTHASASTHRA VENTURES LLP Vs. STATE OF KERALA
August 12, 2022
ARULAPPAN NADAR Vs. BENSINGER
August 30, 2022
ARUN Vs. STATE OF KERALA
September 6, 2022
ARUN Vs. STATE OF KERALA
July 8, 2022
ARUN Vs. STATE OF KERALA
May 6, 2022
ARUN Vs. STATE OF KERALA
August 16, 2022
ARUN Vs. STATE OF KERALA
July 18, 2022
ARUN Vs. RESHMA
December 8, 2022
ARUN DAS Vs. STATE OF KERALA
November 7, 2022
ARUN G. NAIR Vs. STATE OF KERALA
November 7, 2022
ARUN G. RAJ Vs. STATE OF KERALA
October 26, 2022
ARUN J Vs. STATE OF KERALA
November 29, 2022
ARUN JOSE Vs. STATE OF KERALA
April 26, 2022
ARUN K Vs. STATE OF KERALA
March 2, 2022
ARUN KISHORE Vs. STATE OF KERALA
October 25, 2022
ARUN N.P. Vs. STATE OF KERALA
November 10, 2022
ARUN P. Vs. STATE OF KERALA
June 20, 2022
ARUN RAJ Vs. STATE OF KERALA
June 30, 2022
ARUN RAJ P.N. Vs. STATE OF KERALA
January 21, 2022
ARUN S. Vs. STATE OF KERALA
November 3, 2022
ARUNKUMAR Vs. STATE OF KERALA
October 13, 2022
ARYA GANGA R Vs. STATE OF KERALA
January 6, 2022
ARYA VAIDYA SALA Vs. STATE OF KERALA
November 1, 2022
ASHA ANILKUMAR Vs. CHERTHALA MUNICIPALITY
January 12, 2022
ASHA BAWRI Vs. STATE OF KERALA
October 12, 2022
ASHA JOSEPH Vs. BABU C. GEORGE
April 8, 2022
ASHA SREEDHAR Vs. SHAHINAMOLE S.
December 20, 2022
ASHA T. VARKEY Vs. STATE OF KERALA
May 10, 2022
ASHAHARSHA Vs. STATE OF KERALA
November 11, 2022
ASHARAF PADINJARAYIL Vs. MOHAMEDALI
December 8, 2022
ASHARAFALI Vs. STATE OF KERALA
March 2, 2022
ASHIF Vs. STATE OF KERALA
May 27, 2022
ASHIK Vs. STATE OF KERALA
June 6, 2022
ASHIK Vs. STATE OF KERALA
August 26, 2022
ASHIK LATHEEF Vs. STATE OF KERALA
June 10, 2022
ASHIKH Vs. STATE OF KERALA
November 30, 2022
ASHKAR Vs. STATE OF KERALA
November 14, 2022
ASHKAR Vs. STATE OF KERALA
July 8, 2022
ASHOK KUMAR Vs. DILEEP KUMAR
October 12, 2022
ASHOK KUMAR Vs. STATE OF KERALA
October 13, 2022
ASHOK KUMAR B Vs. INDIAN OVERSEAS BANK EDATHUA BRANCH
March 2, 2022
ASHOK KUMAR KANATTU Vs. MANJU
July 4, 2022
ASHOK KUMAR M.R. Vs. TAHSILDAR
December 21, 2022
ASHOK KUMAR.D Vs. AUTHORISED OFFICER
February 15, 2022
ASHOKAN Vs. STATE OF KERALA
June 6, 2022
ASHOKAN Vs. STATE OF KERALA
January 12, 2022
ASHOKAN Vs. MANAGER, CANARA BANK
October 18, 2022
ASHRAF Vs. STATE OF KERALA
December 1, 2022
ASHRAF E.T. Vs. STATE OF KERALA
January 12, 2022
ASHRAF T.S. Vs. STATE OF KERALA
June 14, 2022
ASHRAF. A Vs. STATE OF KERALA
August 17, 2022
ASHWIN PRAMODH Vs. STATE OF KERALA
July 13, 2022
ASHWIN V.A. Vs. STATE OF KERALA
April 6, 2022
ASHY MATHEW Vs. INDU SASIKUMAR
November 16, 2022
ASIF NAZEER Vs. STATE OF KERALA
July 13, 2022
ASOK KUMAR Vs. TRAVANCORE DEVASWOM BOARD
April 1, 2022
ASWATHY Vs. JOSE.K.J
March 22, 2022
ASWIN DAS Vs. UNION OF INDIA
May 20, 2022
ASWIN RAVINDRAN M Vs. STATE OF KERALA
March 31, 2022
ASWIN SHAJI Vs. STATE OF KERALA
August 24, 2022
ASWINI JAYARAM Vs. STATE OF KERALA
October 18, 2022
ATHUL RAJ B. Vs. STATE OF KERALA
June 13, 2022
AUGUSTIN Vs. STATE OF KERALA
May 13, 2022
AUGUSTINE MICHAEL Vs. STATE OF KERALA
May 25, 2022
AVINASH Vs. STATE OF KERALA
December 7, 2022
AW HOSPITALITY PRIVATE LIMITED \ D. JOHN PAUL LOUIS Vs. KOTTUKAL GRAMA PANCHAYATHU \ STATE OF KERALA
April 22, 2022
AXIS BANK Vs. HILAL AHMED BHAT
June 21, 2022
AYYAPPAN Vs. STATE OF KERALA
August 31, 2022
AYYOOB. P.P. Vs. STATE OF KERALA
October 13, 2022
AZAD RAHIM Vs. KERALA CO-OPERATIVE MILK MARKETING FEDERATION
August 22, 2022
AZHAR ALI P. U. Vs. STATE OF KERALA
November 25, 2022
AZIYA SHIRIN V.S. Vs. AFSAL A. RAHMAN
August 19, 2022
B THIMMAPPA Vs. MOHINI
September 1, 2022
B. PREETHAKUMARI Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
August 30, 2022
B. RAJENDRAN PILLAI Vs. STATE OF KERALA
November 28, 2022
B.S.JAYAKUMAR Vs. STATE CHIEF INFORMATION COMMISSIONER
June 24, 2022
B.S.SYAMKUMAR Vs. STATE OF KERALA
March 8, 2022
B.SHAJU Vs. STATE OF KERALA
August 3, 2022
BABU Vs. THRESYA
August 30, 2022
BABU Vs. STATE OF KERALA
June 17, 2022
BABU Vs. STATE OF KERALA
July 14, 2022
BABU Vs. STATE OF KERALA
October 12, 2022
BABU Vs. CHEMMANNUR FASHION JEWELLERS
November 15, 2022
BABU C.K Vs. LAKSHMI MURALEEDARA MENON
September 14, 2022
BABU K.P, Vs. STATE OF KERALA
April 6, 2022
BABU KOTTAYIL Vs. KERALA VYAPARI VYAVASAYI EKOPANA SAMITHI
January 13, 2022
BABU P. KURIAKOSE Vs. DIRECTOR OF MINING AND GEOLOGY DEPARTMENT OF MINING & GEOLOGY
December 3, 2022
BABU THOMAS Vs. STATE OF KERALA
March 16, 2022
BABUJI K. A. Vs. BEENA D.
November 23, 2022
BABURAJ M. Vs. STATE OF KERALA
July 15, 2022
BABURAJAN A.C. Vs. SECRETARY TO FINANCE
November 3, 2022
BABY A.U. Vs. MUVATTUPUZHA URBAN CO OPERATIVE BANK HEAD OFFICE
April 19, 2022
BABY GIRIJA @ GIRIJA S. NAIR Vs. K. JAYARAM NAIR
April 8, 2022
BABY LETHA K. Vs. STATE OF KERALA
August 31, 2022
BABY MATHEW Vs. ABRAHAM MATHEW
June 30, 2022
BABY MICHAEL Vs. SHINY MICHAEL
May 19, 2022
BABY P.V. Vs. STATE OF KERALA
July 25, 2022
BABY S. Vs. STATE OF KERALA
August 5, 2022
BABYCHEN K. VARGHESE Vs. OMANAKUTTAN
January 3, 2022
BADRU HARIJANA Vs. STATE OF KERALA
October 12, 2022
BADUSHA Vs. STATE OF KERALA
April 12, 2022
BAIJU JOSE Vs. STATE OF KERALA
June 27, 2022
BAIJU R. Vs. STATE OF KERALA
June 2, 2022
BAIJU T.S. Vs. STATE OF KERALA
January 20, 2022
BAIN Vs. STATE OF KERALA
September 22, 2022
BALACHANDRAN Vs. STATE OF KERALA
June 22, 2022
BALACHANDRAN Vs. DISTRICT COLLECTOR
February 25, 2022
BALAKRISHNAN Vs. STATE OF KERALA
July 12, 2022
BALAKRISHNAN KARTHA Vs. INDIAN RED CROSS SOCIETY
March 16, 2022
BALAN Vs. CHANDRAN
June 30, 2022
BALAN Vs. MOHANAN
December 15, 2022
BALASUBRAMANI P.N. Vs. UCO BANK
September 28, 2022
BALASUBRAMANIAM Vs. CHOONDAL GRAMA PANCHAYATH
June 17, 2022
BALU KENATH Vs. STATE OF KERALA
November 23, 2022
BALUSSERY GRAMA PANCHAYATH Vs. PATHUMMA
May 31, 2022
BASHA MAX Vs. STATE OF KERALA
April 4, 2022
BASHEER K.M Vs. STATE OF KERALA
September 23, 2022
BASHEER K.P. Vs. DEPUTY SUPERINTENDENT OF POLICE
September 14, 2022
BASIL Vs. STATE OF KERALA
May 20, 2022
BASIL GEORGE Vs. SHAJI SALIM
August 11, 2022
BATIVALA Vs. JOHNY
March 25, 2022
BATIVALA AND KARANI Vs. K.I. JOHNY
March 15, 2022
BAVA U. Vs. STATE OF KERALA
December 7, 2022
BEEMA BUSTHANA Vs. RAHUL
December 8, 2022
BEENA D Vs. SAJEEV KEYAN
February 24, 2022
BEENA M. S. Vs. SHINO G. BABU
February 4, 2022
BEENA PRASAD Vs. PRADEEP
December 15, 2022
BEENA SURENDRAN Vs. KOCHI MUNICIPAL CORPORATION
June 30, 2022
BEERAN HAJI Vs. ALI
December 6, 2022
BEEVI AND ABOOBACKER KEYI FOUNDATION Vs. STATE OF KERALA
September 28, 2022
BEKSY.A Vs. DISTRICT COLLECTOR
March 18, 2022
BEN P. JOSEPH Vs. STATE OF KERALA
October 19, 2022
BENNAT TOM Vs. CALICUT UNIVERSITY
November 9, 2022
BENNY Vs. STATE OF KERALA
October 10, 2022
BENNY Vs. STATE OF KERALA
August 22, 2022
BENNY SEBASSTIAN Vs. STATE OF KERALA
January 11, 2022
BENNY THOMAS Vs. EXCISE COMMISSIONER, TVM
March 25, 2022
BENNY THOMAS Vs. JESSY
January 13, 2022
BERLIN Vs. STATE OF KERALA
September 2, 2022
BESLIN Vs. STATE OF KERALA
September 19, 2022
BHAGAVATHIAPPAN R. Vs. BHARATHAMANI
April 6, 2022
BHANUMATHI Vs. K. ABDURAHIMAN HAJI
September 14, 2022
BHARAT PETROLEUM CORPORATION Vs. SAJU
June 30, 2022
BHARAT PETROLEUM CORPORATION LIMITED Vs. COCHIN REFINERIES EMPLOYEES
March 25, 2022
BHARAT SINGH RAWAT Vs. NATIONAL INSTITUTE OF TECHNOLOGY CALICUT
November 14, 2022
BHARATH JAYAN Vs. STATE OF KERALA
August 2, 2022
BHARATHAN Vs. ARJUNAN
June 10, 2022
BHARATHAN RAMANATHAN Vs. STATE OF KERALA
November 23, 2022
BHARATHEEYA JYOTHISHA VICHARA SANGAM Vs. STATE OF KERALA
July 27, 2022
BHASI V.K. Vs. STATE OF KERALA
October 28, 2022
BHASY Vs. THOMAN
April 7, 2022
BHIMA ENTERPRISES Vs. STATE TAX OFFICER (INVESTIGATION BRANCH)-II
March 3, 2022
BHUVANENDRAPRASAD T. R. Vs. STATE OF KERALA
May 23, 2022
BIBIN Vs. THRISSUR URBAN CO OPERATIVE BANK LTD
November 22, 2022
BIBIN B. Vs. STATE OF KERALA
June 23, 2022
BIBIN K B Vs. UNION OF INDIA
April 4, 2022
BIG MOVERS Vs. REENI GEORGE
January 14, 2022
BIJESH P.K. Vs. STATE OF KERALA
August 17, 2022
BIJI P. M. Vs. STATE OF KERALA
July 25, 2022
BIJISHA THEEROTH Vs. STATE OF KERALA
November 23, 2022
BIJOY Vs. GOPINATHAN
June 17, 2022
BIJU Vs. STATE OF KERALA
September 19, 2022
BIJU Vs. STATE OF KERALA
June 17, 2022
BIJU Vs. STATE OF KERALA
November 23, 2022
BIJU Vs. STATE OF KERALA
October 11, 2022
BIJU C.K. Vs. STATE OF KERALA
August 10, 2022
BIJU K.B. Vs. ASSISTANT LABOUR OFFICER
November 22, 2022
BIJU K.M Vs. STATE OF KERALA
January 4, 2022
BIJU K.PETER Vs. STATE OF KERALA
January 14, 2022
BIJU KOSHY Vs. EXCISE INSPECTOR
August 17, 2022
BIJU KUMAR Vs. STATE OF KERALA
August 16, 2022
BIJU MATHEW Vs. SURAJ MON K. SHAJI
August 24, 2022
BIJU P. CHERUMAN Vs. ELECTION COMMISSION OF INDIA
July 26, 2022
BIJU PARAMU Vs. MOHANAN
June 21, 2022
BIJU T. CHACKO Vs. SUNNY. P. CHACKO
October 10, 2022
BIJU T.M. Vs. INDIAN OIL CORPORATION LTD.
October 6, 2022
BILAL S. Vs. PASSPORT OFFICER
July 27, 2022
BIMAL Vs. STATE OF KERALA
August 12, 2022
BINDHUKUTTAN Vs. JUSTIN JOSE
August 10, 2022
BINDU Vs. KOZHIKODE CORPORATION
August 12, 2022
BINDU A.P. Vs. STATE OF KERALA
October 13, 2022
BINDU B.S Vs. STATE OF KERALA
January 24, 2022
BINDU PREMANANDH Vs. COMMISSIONER OF INCOME TAX
August 1, 2022
BINDU VIJAYAKUMAR Vs. STATE BANK OF INDIA
January 3, 2022
BINEESH Vs. STATE OF KERALA
January 10, 2022
BINESH Vs. STATE OF KERALA
June 21, 2022
BINOY Vs. STATE OF KERALA
July 18, 2022
BINOY Vs. STATE OF KERALA
April 6, 2022
BINOY Vs. STATE OF KERALA
December 2, 2022
BINOY K.V. Vs. STATE OF KERALA
October 25, 2022
BINOY KURIAN Vs. VARKEY JOSEPH
May 19, 2022
BINU Vs. STATE OF KERALA
May 30, 2022
BINU Vs. GURUVAYUR CO-OPERATIVE URBAN BANK LTD
August 22, 2022
BINU Vs. STATE OF KERALA
August 1, 2022
BINU Vs. VALSALA
July 21, 2022
BINU BABU Vs. STATE OF KERALA
December 7, 2022
BINU PV Vs. STATE OF KERALA
April 6, 2022
BINU RAJ Vs. STATE OF KERALA
October 10, 2022
BINU V.G Vs. KERALA STATE ELECTRICITY BOARD LTD
November 10, 2022
BINU.B Vs. STATE OF KERALA
December 8, 2022
BINY KURIAKOSE Vs. JOSEPH SEBASTIANAGED
August 4, 2022
BIPIN Vs. STATE OF KERALA
March 25, 2022
BISMI AZHAR Vs. SAJITH T S
December 22, 2022
BMW INDIA FINANCIAL SERVICES PRIVATE LIMITED Vs. STATE OF KERALA
November 29, 2022
BOARD OF MANAGEMENT OF THALAPALAM SERVICE COOPERATIVE BANK LTD. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (G) CIVIL STATION P.O.
March 30, 2022
BOARD OF MANAGEMENT OF THE KANDALA SERVICE CO-OPERATIVE BANK LTD. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
November 29, 2022
BOBISH THOMAS Vs. STATE OF KERALA
October 11, 2022
BONEY SHAJI Vs. STATE OF KERALA
April 5, 2022
BPL INDIA LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
November 10, 2022
BPL LTD Vs. STATE OF KERALA
July 26, 2022
BRABUSHAD @ HASSAN Vs. STATE OF KERALA
February 1, 2022
BRIGHTS EQUIPMENTS Vs. KERALA STATE POLLUTION CONTROL BOARD
January 13, 2022
BRINDA Vs. MUKTHA K.N.
August 30, 2022
BUNASHKHAN Vs. STATE OF KERALA
April 4, 2022
BYJU M.S. Vs. STATE OF KERALA
July 21, 2022
BYJU SEBASTIAN Vs. STATE OF KERALA
April 29, 2022
C. HARIDAS Vs. DISTRICT MAGISTRATE/ DISTRICT COLLECTOR
September 1, 2022
C. P. ABOOBACKER Vs. K. T. SREELATHA NAMBIAR
August 3, 2022
C. PREMANANDAKRISHNAN Vs. STATE OF KERALA
July 6, 2022
C. RAJEEV Vs. KERALA STATE ELECTRICITY BOARD
February 8, 2022
C.A. HYDROSE Vs. NEW INDIA ASSURANCE CO. LTD.
June 20, 2022
C.A.KANNAN Vs. VISWAMBARAN T.V. @ VISHWAN, S/O.KUNHIRAMAN
March 3, 2022
C.B.SUMESH BABU Vs. KANNADI GRAMA PANCHAYAT
January 5, 2022
C.C.CLEMENT Vs. T.M.V.H.S.SCHOOL
December 1, 2022
C.F. ROBERT Vs. STATE OF KERALA
July 21, 2022
C.JS HARITHA HOMES SQUARE CENTRE Vs. SRI. C.R.SURESH
January 13, 2022
C.K. SIBI Vs. STATE OF KERALA
March 31, 2022
C.K. SUBRAMANNIYAN Vs. ABDUL SAMAD
July 22, 2022
C.K.DAVIS Vs. KANJOOR GRAMA PANCHAYATH
April 8, 2022
C.K.MOHINI Vs. M/S SREE GOKULAM CHIT AND FINANCE CO. LTD.
November 17, 2022
C.K.RAJENDRAN KAMBAKKARAM Vs. STATE OF KERALA
August 26, 2022
C.P SHAFI Vs. MARIYAMBI
November 3, 2022
C.P. SINEESH Vs. MANISHA
February 8, 2022
C.P.AJITHKUMAR Vs. STATE OF KERALA
August 1, 2022
C.P.RAGINI Vs. STATE OF KERALA
July 12, 2022
C.R. DHEERAJ Vs. STATE OF KERALA
November 10, 2022
C.S.COMPANY Vs. KERALA STATE ELECTRICITY BOARD
June 16, 2022
C.U. RAJAN Vs. FATHER JOYI PULIKKOTTIL
August 19, 2022
CANARA BANK Vs. SACHIN SHYAM
December 19, 2022
CAPT. RAJEEVAN THOTTEN Vs. AIR INDIA EXPRESS LIMITED
October 7, 2022
CARDINAL MAR GEORGE ALENCHERRY Vs. JOSHI VARGHESE
November 9, 2022
CARDINAL PADIYARA PUBLIC SCHOOL MANIMALA BHAGOM Vs. JOHN PAUL
October 20, 2022
CENTRAL TRAVANCORE SPECIALISTS HOSPITALS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 28, 2022
CENTRAL UNIVERSITY OF KERALA Vs. JOSHILA J.U
September 28, 2022
CENTRE FOR CONSTITUTIONAL RIGHTS Vs. STATE OF KERALA
March 17, 2022
CENTRE FOR PROFESSIONAL AND ADVANCED STUDIES, SCHOOL OF MEDICAL EDUCATIO Vs. ABHITHA KARUN
July 27, 2022
CENTRE FOR WATER RESOURCES DEVELOPMENT AND MANAGEMENT Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
November 2, 2022
CHACKO Vs. ANDREWS
August 4, 2022
CHAIRMAN & M.D, INDIAN BANK Vs. B.S.T. AND P.S.P. WORKERS UNION (CITU) REPRESENTED BY ITS SECRETARY
January 17, 2022
CHAIRMAN AND MANAGING TRUSTEE Vs. REVENUE DIVISIONAL OFFICER
May 18, 2022
CHAIRMAN S.R. EDUCATIONAL AND CHARITABLE TRUST Vs. UNION OF INDIA
April 1, 2022
CHAIRMAN, BOARD OF TRUSTEES, MANIYOOR Vs. MALABAR DEVASWOM BOARD
March 18, 2022
CHAIRMAN, QUILON MEDICAL TRUST Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
July 4, 2022
CHAITANYA S.NAIR Vs. UNION OF INDIA
March 8, 2022
CHAMPAKULAM BOAT CLUB Vs. DISTRICT COLLECTOR CIVIL STATION WARD
August 31, 2022
CHAMUKUTTY A. Vs. STATE OF KERALA
August 26, 2022
CHANDRA CHOODAN NAIR S. Vs. STATE OF KERALA
March 28, 2022
CHANDRAMOHAN Vs. REGIONAL CANCER CENTRE
November 1, 2022
CHANDRAN Vs. JAYAN
January 7, 2022
CHANDRAN Vs. RAMAKRISHNAN
November 14, 2022
CHANDRAN AND CHANDU Vs. C.H.MEENAKSHI
January 31, 2022
CHANDRAN K.K. Vs. C.V.KUNHIKRISHNAN
November 3, 2022
CHANDRAN K.V. Vs. STATE OF KERALA
June 29, 2022
CHANDRAN. P Vs. AUTHORIZED OFFICER KERALA STATE CO-OPERATIVE BANK
September 26, 2022
CHANDRASEKHARA KURUP Vs. STATE OF KERALA
May 26, 2022
CHANDRASEKHARAN Vs. STATE OF KERALA
June 6, 2022
CHARLES BABY Vs. STATE OF KERALA
October 19, 2022
CHARLEY PANTHALLOOKARAN Vs. JOINT REGISTRAR (GENERAL) OF CO-OPERATIVE SOCIETIES
September 1, 2022
CHATHU ACHAN Vs. STATE OF KERALA
June 21, 2022
CHEKKOTTY Vs. PERAMBRA GRAMA PANCHAYATH
January 21, 2022
CHELAMATTOM SREE KRISHNA SWAMI DEVASWOM TRUST Vs. STATE OF KERALA
June 7, 2022
CHELOOR PROPERTY DEVELOPMENT PROJECTS LTD. Vs. V.S. SUNILKUMAR
February 28, 2022
CHENGALAM SERVICE CO-OPERATIVE BANK LTD Vs. RAJKUMAR
April 7, 2022
CHENICHERI PANDARA VALAPPIL MUSTHAFA Vs. XX
June 15, 2022
CHINNU DARWIN Vs. STATE OF KERALA
June 15, 2022
CHIRAYIL SUGATHAN Vs. ASEES
December 8, 2022
CHIRAYIL SUGATHAN Vs. ASEES
November 14, 2022
CHITHPRAKASH Vs. STATE OF KERALA
October 10, 2022
CHITRA Vs. STATE OF KERALA
August 22, 2022
CHORATH RAFI Vs. STATE OF KERALA
January 6, 2022
CHORAYIL KUNHIRAMAN Vs. SHARAFUL ISLAM MADRASSA COMMITTEE
October 12, 2022
CHOTHY M.P. Vs. REGISTRAR GENERAL
July 20, 2022
CHRISTISH C. MANI Vs. SUJEESH
July 19, 2022
CHRISTY Vs. STATE OF KERALA
June 20, 2022
CHRISTY JOSEPH Vs. MAHATMA GANDHI UNIVERSITY
July 21, 2022
CHRISTY. A. Vs. BRANCH MANAGER STATE BANK OF INDIA
September 22, 2022
CIBI.K.CHERIAN Vs. STATE OF KERALA
January 5, 2022
CLARAMMA THOMAS Vs. K.M. THOMAS KURUMULLUTHADATHIL HOUSE
October 7, 2022
COCHIN COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. PHARMACY COUNCIL OF INDIA
December 8, 2022
COCHIN DEVASWOM BOARD Vs. DEPUTY DIRECTOR KERALA STATE AUDIT DEPARTMENT
July 29, 2022
COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY Vs. DR.P.V.SASIKUMAR
July 4, 2022
COLONEL S. N. SWAMY Vs. STATE OF KERALA
October 6, 2022
COLONEL SANKARA NARAYANA IYER Vs. STATE OF KERALA
July 15, 2022
COLOR HOMES Vs. STATE TAX OFFICER
April 5, 2022
CONFEDERATION OF CONSUMER VIGILANCE CENTRE SREEKOVIL Vs. BHARAT PETROLEUM CORPORATION LTD
September 15, 2022
CONFIDENT PROJECTS INDIA PVT.LTD Vs. STATE OF KERALA
June 24, 2022
CONSORTIUM OF CATHOLIC INSTITUTIONS OF HIGHER EDUCATION IN KERALA Vs. MAHATMA GANDHI UNIVERSITY
June 30, 2022
COOPERATIVE COLLEGE OF NURSING Vs. DEPUTY DIRECTOR
December 21, 2022
CORDIAL HOMES PVT. LTD TC. NO. 22/1130 Vs. STATE OF KERALA
July 20, 2022
CORPORATION OF KAZHIKODE Vs. RADHA
June 5, 2022
CORPORATION OF KOZHIKODE Vs. K.N. RADHA
June 14, 2022
COURT ON ITS OWN MOTIONS: SUO MOTU PROCEEDINGS INITIATED ALLEGATION ON HARASSMENT FACED BY A FAMILY THAT APPEARED IN NEWSPAPER REPORT DATED 13.10.2021. Vs. STATE OF KERALA
January 19, 2022
COXSWAIN PROJECTS AND ESTATES PVT. LTD. Vs. NJ CONSTRUCTIONS,
February 11, 2022
CROMPTON GREAVES LTD. Vs. THUSHARA TRADERS C/O YAMINI ASSOCIATES
September 30, 2022
CROSSLITE INFRA PRIVATE LIMITED Vs. DIRECTOR OF INDUSTRIES AND COMMERCE HARYANA
March 2, 2022
CSIL JESUDAS Vs. SANDHYA
February 15, 2022
CUSTODIAN OF FORESTS Vs. ADVT.JAICE JACOB
December 7, 2022
D. AJAYAKUMAR Vs. STATE OF KERALA
November 18, 2022
D. JAYAKUMAR Vs. INDIA EVANGELICAL LUTHERAN CHURCH
August 31, 2022
D.RAMACHANDRAN Vs. STATE OF KERALA
May 9, 2022
D.S. RADHAKRISHNAN Vs. STATE OF KERALA
March 25, 2022
DALIT SAMUDHAYA MUNNANI Vs. STATE OF KERALA
September 2, 2022
DAMODARAN Vs. STATE OF KERALA
October 18, 2022
DAMODHARAN V. Vs. STATE OF KERALA
April 6, 2022
DANESH KUMAR Vs. HARIMOHANAN
August 22, 2022
DANIEL AIDEN Vs. HDFC LTD.
July 5, 2022
DAS Vs. STATE OF KERALA
September 6, 2022
DAVI. V. THATTIL Vs. SINI JAISON
November 10, 2022
DAVID DIAS Vs. STATE OF KERALA
August 8, 2022
DAVID WILSON Vs. SMT. SHILPA DYAVAIAH, IPS
November 2, 2022
DAVIDSON Vs. STATE OF KERALA
March 28, 2022
DECENT JUNCTION SERVICE CO OPERATIVE BANK LTD Vs. SUB INSPECTOR OF POLICE
November 14, 2022
DEEPA SREENIVASAN Vs. UNION OF INDIA
March 18, 2022
DEEPAK LAL Vs. STATE OF KERALA
November 7, 2022
DEEPTHY SEKHARAN Vs. ANURAJ
December 15, 2022
DEEPU Vs. STATE OF KERALA
June 29, 2022
DEEPU Vs. STATE OF KERALA
October 6, 2022
DEEPU D. Vs. DISTRICT COLLECTOR, KOLLAM
July 19, 2022
DEEPU K. C. Vs. STATE OF KERALA
February 4, 2022
DEEPU P LAL Vs. STATE OF KERALA
June 9, 2022
DELEESHA DORA J. Vs. STATE OF KERALA
June 13, 2022
DENNISH @ DENNY, S/O VARGHESE Vs. RAJAN P.J.
January 17, 2022
DENNY VARGHESE Vs. STATE OF KERALA
February 21, 2022
DERIC ANTONY @ DERIC Vs. STATE OF KERALA
January 6, 2022
DEVADAS Vs. PALAKKAD MUNICIPALITY
June 28, 2022
DEVAKUMAR Vs. STATE OF KERALA
October 11, 2022
DEVAN Vs. STATE OF KERALA
May 25, 2022
DEVAN Vs. STATE OF KERALA
October 17, 2022
DEVANAND O. B. Vs. STATE OF KERALA
November 23, 2022
DEVANANDAN M.C. Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
October 31, 2022
DEVANARAYANAN Vs. STATE OF KERALA
November 29, 2022
DEVARAJAN Vs. STATE OF KERALA
January 31, 2022
DEVARAJAN K. Y. Vs. STATE OF KERALA
November 1, 2022
DEVCHAND CONSTRUCTION Vs. UNION OF INDIA
February 16, 2022
DEVENDRA SINGH Vs. STATE OF KERALA
July 4, 2022
DEVI C.JAYAN Vs. CORPORATION OF THIRUVANANTHAPURAM
August 17, 2022
DEVIKA K. D. Vs. STATE OF KERALA
October 7, 2022
DEVNA SUMESH Vs. STATE OF KERALA
December 27, 2022
DHANANEESH N. Vs. STATE OF KERALA
August 30, 2022
DHANYA C Vs. STATE OF KERALA
July 11, 2022
DHANYA S. LAKSHMI Vs. ROHAN R. NAIR
July 18, 2022
DHRUV SAI KIRAN Vs. UNION OF INDIA
June 9, 2022
DIJIL Vs. STATE OF KERALA
August 16, 2022
DILEEP ANTONY Vs. SHOBIN SEBASTIAN
August 16, 2022
DILEEP KUMAR K. Vs. STATE OF KERALA
August 2, 2022
DILEEP KUMAR M.P Vs. STATE OF KERALA
February 22, 2022
DILEEPKUMAR Vs. SRIRAM TRANSPORT FINANCE CO.LTD
January 20, 2022
DILEEPKUMAR K. L. Vs. JOINT REGISTRAR (GENERAL) CO-OPERATIVE SOCIETIES
April 4, 2022
DILEEPKUMAR K.L. Vs. JOINT REGISTRAR (GENERAL) CO-OPERATIVE SOCIETIES
June 2, 2022
DILEESHAN.V.K Vs. STATE OF KERALA
August 2, 2022
DILIP JOSEPH THOTTACHERY Vs. SABEENA LATHEEF
April 11, 2022
DINESH KUMAR RAM Vs. STATE OF KERALA
May 10, 2022
DINI ELIZABETH DANIEL Vs. STATE OF KERALA
August 10, 2022
DINIL G. Vs. STATION HOUSE OFFICER, PERINGOME POLICE STATION
July 6, 2022
DINSHAD Vs. STATE OF KERALA
September 30, 2022
DIPEESH Vs. STATE OF KERALA
August 2, 2022
DIPU DIVAKAR Vs. STATE OF KERALA
July 26, 2022
DIRECTOR OF COLLEGIATE EDUCATION Vs. ST.DOMINIC COLLEGE
September 15, 2022
DIVYA S Vs. INDIAN OVERSEAS BANK
November 8, 2022
DIVYA S. NAIR Vs. SREEJITH NAIR A.D.
October 13, 2022
DIVYAMOL R.S. Vs. DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE
August 10, 2022
DOMINIC GEORGE Vs. STATE OF KERALA
August 19, 2022
DON BIJU MATHEW Vs. SUB INSPECTOR OF POLICE KURAVILANGAD POLICE STATION
August 2, 2022
DOSTH MOTORS, KOCHI Vs. SEBIN K. XAVIER
January 6, 2022
DR. ALI ABDUL LATHEEF Vs. UNION OF INDIA
November 2, 2022
DR. C.P ABDUL KABEER Vs. UNION TERRITORY OF LAKSHADWEEP
March 31, 2022
DR. K.K.VIJAYAN Vs. CHANCELLOR, KERALA UNIVERSITY OF FISHERIES AND OCEAN STUDIES
November 14, 2022
DR. MANOJ S. Vs. DIRECTOR OF COLLEGIATE EDUCATION
January 5, 2022
DR. R.SURESH Vs. ATHURASRAMAM N.S.S.HOMEO MEDICAL COLLEGE
August 8, 2022
DR. SHYLA Vs. SALAM
March 10, 2022
DR. V.V. HARIDAS Vs. STATE OF KERALA
November 29, 2022
DR. VIKAS R S Vs. STATE OF KERALA
May 26, 2022
DR.C.S.RAJAN Vs. REGISTRAR SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
August 30, 2022
DR.GEORGE THOMAS Vs. STATE OF KERALA
January 31, 2022
DR.K.G.BEENA Vs. STATE OF KERALA
March 2, 2022
DR.K.MOHANDAS Vs. STATE OF KERALA
March 7, 2022
DR.K.P.SATHEESAN Vs. STATE OF KERALA
March 3, 2022
DR.MANJULA P. Vs. STATE OF KERALA
August 8, 2022
DR.NEHA MARIAM GEORGE Vs. STATE OF KERALA
May 12, 2022
DR.SONIA K DAS Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY KOCHI
March 2, 2022
DR.UTHARA Vs. DR.SIVAPRIYAN
February 9, 2022
DROWPATHI Vs. STATE OF KERALA
July 8, 2022
DUROLAC Vs. STATE OF KERALA
May 25, 2022
E M S MEMORIAL CO OPERATIVE HOSPITAL AND RESEARCH CENTRE SOCIETY LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
October 21, 2022
E. LILLIPUSHPAM Vs. STATE OF KERALA
April 13, 2022
E.K.PUSHPANGATHAN Vs. STATE OF KERALA
June 30, 2022
E.P. SANTHOSH Vs. STATE OF KERALA
September 15, 2022
E.R BABU Vs. MOHAN JOSEPH
June 21, 2022
EASWARAN Vs. STATE OF KERALA
March 31, 2022
EDADAN CHINDAN NAIR Vs. UNION OF INDIA
March 9, 2022
EDWIN THOMAS Vs. STATE OF KERALA
December 7, 2022
EISA NOOH ZETNAN ZETAN Vs. ASSISTANT COMMISSIONER OF CUSTOMS
January 3, 2022
ELAPPULLY ERANCHERI JAMA-ATH PALLI Vs. MOHAMMED HANEEF
June 29, 2022
ELAYAVOOR SERVICE CO-OPERATIVE BANK Vs. PALLIYAT KHADEEJA
March 14, 2022
ELDHOSE Vs. STATE OF KERALA
October 20, 2022
ELDHOSE MANI Vs. SUB INSPECTOR OF POLICE
August 24, 2022
ELDHOSE YACOB Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
June 20, 2022
ELIAS Vs. STATE OF KERALA
May 18, 2022
ELNA CHINCHU Vs. KENDRIYA VIDYALAYA SANGATHAN
June 9, 2022
ELSTONE TEA ESTAES LIMITED Vs. PIUS C. MUNDADAN
April 19, 2022
ELSY Vs. STATE OF KERALA
December 13, 2022
ENDEAVOUR SAND Vs. SECRETARY, KARAKURUSSI GRAMA PANCHAYAT
June 1, 2022
ENTHEEN MUHAMMED Vs. MANANTHAVADI GRAMA PANCHAYAT
September 23, 2022
ERAJ Vs. STATE OF KERALA
May 18, 2022
ERAM PROPERTY NETWORK PRIVATE LIMITED Vs. MATHER PROJECT PRIVATE LIMITED
January 14, 2022
ESWARI AMMA SUMATHI AMMA MALLOOR VADAKKATHIL VEEDU Vs. NANI RAJAMMA, KOTTACKAKATHU VEETTIL
December 19, 2022
EUROTECH POLYMERS Vs. STATE OF KERALA
May 17, 2022
FAHAD N.P Vs. STATE OF KERALA
June 30, 2022
FAISAL M.M. Vs. STATE OF KERALA
June 28, 2022
FAIZAL Vs. STATE OF KERALA
September 13, 2022
FAIZAL M.A Vs. STATE OF KERALA
November 10, 2022
FARIS RAHMAN Vs. STATE OF KERALA
August 17, 2022
FARSHAD Vs. STATE OF KERALA
January 10, 2022
FASALU P.P Vs. STATE OF KERALA
September 28, 2022
FASALUDDIN K.S. Vs. SHAHEER
August 19, 2022
FASILUDHEEN Vs. FAISI
November 7, 2022
FASNA.K.K Vs. VAZHAKULAM GRAMA PANCHAYATH
July 12, 2022
FATHIMA BEEVI, Vs. JOLY JOHN,
March 7, 2022
FATHIMA MARRY T. R. Vs. UNION OF INDIA
April 5, 2022
FATHIMA THAZKIYA O. Vs. NATIONAL MEDICAL COMMISSION
August 19, 2022
FEBIN FREDDY Vs. STATE OF KERALA
December 6, 2022
FEBIN FREDDY Vs. STATE OF KERALA
October 6, 2022
FENNI SAMUEL Vs. ANU P.KUMAR
October 13, 2022
FEROSH M. BASHEER Vs. UNIVERSITY OF KERALA
November 2, 2022
FEROZ KHAN Vs. STATE OF KERALA
September 19, 2022
FIDIL AHAMMED Vs. STATE OF KERALA
July 27, 2022
FIJO Vs. STATE OF KERALA
January 27, 2022
FIONA JOSEPH Vs. STATE OF KERALA
December 22, 2022
FIROZ Vs. STATE OF KERALA
June 13, 2022
FLEMINGO DUTY FREE SHOP PRIVATE LTD. Vs. AIRPORTS AUTHORITY OF INDIA
June 28, 2022
FOEWARD SEAMERS UNION OF INDIA Vs. UNION OF INDIA
November 7, 2022
FOOD CORPORATION OF INDIA Vs. M.B.VIJAYARAGHAVAN NAIR
December 1, 2022
FOUZIA Vs. A.M. VRINDHA
November 15, 2022
FRANCIS Vs. STATE OF KERALA
July 5, 2022
FURSEEN MAJEED Vs. STATE OF KERALA
June 23, 2022
G. AUGUSTINE Vs. K.S. SINKA
June 23, 2022
G. DEV Vs. JAYALAKSHMI
September 1, 2022
G. S. SREEKUMARAGED Vs. STATE OF KERALA
December 16, 2022
G. SALI (RETD.) Vs. CHIEF SECRETARY, GOVERNMENT OF KERALA
December 6, 2022
G. SAMPATHA RAO Vs. STATE OF KERALA
June 28, 2022
G. SHAJI Vs. STATE OF KERALA
November 30, 2022
G.J. ECO POWER PVT. LTD. Vs. COCHIN MUNICIPAL CORPORATION
February 3, 2022
G.NAGENDRAN Vs. KERALA STATE ELECTRICIY BOARD
October 14, 2022
GANESH Vs. STATE OF KERALA
February 1, 2022
GANGA DEVI Vs. LATHAKUMARI.K.
February 9, 2022
GANGADHARAN Vs. STATE OF KERALA
August 26, 2022
GARUDA FUELS Vs. KERALA STATE POLLUTION CONTROL BOARD
November 28, 2022
GAYATHIRI Vs. STATE OF KERALA
November 7, 2022
GEETHA RANI Vs. STATE OF KERALA
August 16, 2022
GEETHAKUMARI Vs. CHIEF SECRETARY
September 26, 2022
GENERAL MANAGER, SOUTHERN RAILWAY Vs. R.HARINDRAKUMAR
September 30, 2022
GEO JOSE MATHEW Vs. STATE OF KERALA
July 1, 2022
GEORGE Vs. P.P.ROCKY
July 22, 2022
GEORGE Vs. STATE OF KERALA
November 15, 2022
GEORGE Vs. NIDHIN B. PARAPATTU
February 9, 2022
GEORGE CHUMMAR Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
December 8, 2022
GEORGE JACOB Vs. STATE OF KERALA
August 2, 2022
GERRY DOUGLAS Vs. STATE OF KERALA
June 17, 2022
GIE MAJESTIC APARTMENT OWNERS ASSOCIATION Vs. GREAT INDIA ESTATES PRIVATE LIMITED
July 20, 2022
GIREESAN Vs. STATE OF KERALA
November 17, 2022
GIREESH Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION NATIONAL HIGHWAY
October 19, 2022
GIREESH Vs. STATE OF KERALA
October 20, 2022
GIREESH K.R Vs. STATE OF KERALA
September 2, 2022
GIREESH KUMAR K. Vs. STATE OF KERALA
August 3, 2022
GIREESH V.M. Vs. MALABAR DEVASWOM BOARD
February 25, 2022
GIREESHKUMAR Vs. SANAL KUMAR
May 27, 2022
GIREESHKUMAR K.B Vs. STATE OF KERALA
August 24, 2022
GIREESHKUMAR K.M. Vs. STATE OF KERALA
June 28, 2022
GIRIJA N. Vs. S.CHANDRASEKAR, IAS
January 14, 2022
GIRIJA SASEENDRAN Vs. BLOCK PROGRAMME OFFICER PARAKKADAVU BLOCK PANCHAYATH
April 29, 2022
GIRINDRA GLOBAL HOSPITALITY Vs. MANAPPURAM HOTELS (P) LTD.
August 22, 2022
GIRISH Vs. STATE OF KERALA
June 24, 2022
GIRISH M.S, Vs. STATE OF KERALA
September 28, 2022
GISHA MARIN JOSE Vs. STATE OF KERALA
November 7, 2022
GLEN LEVEN ESTATE (P) LTD Vs. STATE OF KERALA
October 27, 2022
GODSON Vs. STATE OF KERALA
August 10, 2022
GOKUL Vs. STATE OF KERALA
April 19, 2022
GOKULAM CHITS AND FINANCE COMPANY (P) LTD Vs. P.SUBHASH CHANDRAN
August 16, 2022
GOPAKUMAR Vs. STATE OF KERALA
August 2, 2022
GOPAKUMAR Vs. STATE OF KERALA
December 23, 2022
GOPAKUMAR T.R. Vs. STATE OF KERALA
May 26, 2022
GOPAKUMAR.G Vs. STATE OF KERALA
March 31, 2022
GOPALAKRISHNA PILLAI Vs. KANNUR UNIVERSITY
July 14, 2022
GOPALAKRISHNAN Vs. STATE OF KERALA
April 19, 2022
GOPALAKRISHNAN Vs. STATE OF KERALA
June 8, 2022
GOPALAN NAIR Vs. PRADEEP NAMBIAR
April 29, 2022
GOPALLAKRISHNAN Vs. SANDOSH
November 3, 2022
GOPAN Vs. STATE OF KERALA
August 17, 2022
GOPI Vs. STATE OF KERALA
July 22, 2022
GOPIKA JAYAN Vs. FAISAL M.A
June 22, 2022
GOPINATHA KURUP Vs. USHA KUMARI
October 14, 2022
GOPINATHAN Vs. PERUVEMBA GRAMA PANCHAYAT
May 20, 2022
GOVERNMANT OF KERALA Vs. WAVES ELECTRONICS (P) LTD.
July 4, 2022
GOVERNMENT OF KERALA Vs. KAVITHA J. B.
March 30, 2022
GOVIND G Vs. STATE OF KERALA
September 2, 2022
GOVINDAN KARUTHEDATH Vs. PROJECT DIRECTOR NATIONAL HIGHWAY AUTHORITY OF INDIA
October 28, 2022
GRACE YOUNG INTERNATIONAL CO. LIMITED Vs. OWNERS AND PARTIES INTERESTED
January 24, 2022
GRACY VARGHESE Vs. STATE OF KERALA
June 15, 2022
GREAT INDIA ESTATE PVT LTD Vs. UNION BANK OF INDIA
March 18, 2022
GREATER COCHIN DEVELOPMENT AUTHORITY Vs. SASIKANTH
January 17, 2022
GREENIX VENTURES PVT. LTD. Vs. P. M. SALIM
September 1, 2022
GREENLIGHTS POWER SOLUTIONS Vs. STATE TAX OFFICER
April 6, 2022
GULAM RASUL Vs. STATE OF KERALA
July 26, 2022
GURUVAYURAPPAN Vs. STATE OF KERALA
June 21, 2022
H.GOURI Vs. STATE OF KERALA
January 5, 2022
HABEEBU RAHMAN Vs. STATE OF KERALA
November 10, 2022
HADI NAIZAM Vs. XX
June 6, 2022
HAKKIM M.A. Vs. PATANJALI AGRO INDIA PVT. LTD.
October 7, 2022
HALFASH T.H Vs. STATE OF KERALA
November 10, 2022
HAMZA Vs. STATE OF KERALA
August 10, 2022
HANEEFA Vs. STATE OF KERALA
December 6, 2022
HANEEFA P.A Vs. STATE OF KERALA
April 12, 2022
HANI AHAMED Vs. STATE OF KERALA
October 14, 2022
HANSRAJ Vs. STATE OF KERALA
November 11, 2022
HAREESH BABU Vs. STATE OF KERALA
October 6, 2022
HARI R.S. KRISHNA Vs. STATE OF KERALA
October 20, 2022
HARIDAS Vs. GOPI
November 18, 2022
HARIDAS N.A. Vs. PADMANABHAN P.P.
December 2, 2022
HARIDASAN Vs. DR. GANESH MOHAN
January 31, 2022
HARIHARASUTHAN Vs. STATE OF KERALA
June 10, 2022
HARIKRISHNAN Vs. STATE OF KERALA
December 13, 2022
HARIKRISHNAN M.S. Vs. STATE OF KERALA
March 4, 2022
HARIKSISHNAN Vs. STATE OF KERALA
July 15, 2022
HARIKUMAR Vs. STATE OF KERALA
June 30, 2022
HARIKUMAR K. Vs. STATE OF KERALA
October 10, 2022
HARIPRAKASH Vs. HARIKUMAR
January 17, 2022
HARIPRASAD N. Vs. STATE OF KERALA
April 12, 2022
HARIS ABDUL KHADER Vs. STATE OF KERALA
April 1, 2022
HARIS ABDUL SALAM PUTHETT Vs. STATE OF KERALA
October 10, 2022
HARIS.A Vs. CALICUT CO-OPERATIVE URBAN BANK LIMITED
June 29, 2022
HARISH C. Vs. STATE OF KERALA
July 18, 2022
HARON Vs. STATE OF KERALA
August 19, 2022
HARRIS Vs. STATE OF KERALA
August 30, 2022
HARRIS Vs. STATE OF KERALA
November 30, 2022
HARSHAD H. Vs. STATE OF KERALA
June 29, 2022
HASEENA Vs. UNION OF INDIA
February 25, 2022
HASEENA Vs. SAITHUTTI HAJI
November 1, 2022
HASEENA Vs. STATE OF KERALA
October 17, 2022
HASEENA S. Vs. SHAMEER KHAN A.
June 17, 2022
HASHIR CHAKKUVALAPPIL Vs. STATE OF KERALA
May 4, 2022
HASSAN BODUMUKAJOTHI Vs. UNION TERRITORY OF LAKSHADWEEP
January 28, 2022
HASSAN NAZIM Vs. STATE OF KERALA
October 27, 2022
HAVAUMMA Vs. ALATHEL PATHUKUTTY
September 28, 2022
HDFC BANK LTD Vs. DINESH SHANMATHURAN
February 1, 2022
HDFC BANK LTD. Vs. DEBTS RECOVERY TRIBUNAL-I
February 2, 2022
HEDGE FINANCE PRIVATE LIMITED Vs. BIJISH JOSEPH
August 2, 2022
HEMA M Vs. R.P. SUBASH SHYLAJA
August 8, 2022
HI-LINE KURIES PVT LTD Vs. SUKHEESH
April 7, 2022
HINDU SEVA KENDRAM Vs. STATE OF KERALA
March 23, 2022
HINDUSTAN PETROLEUM CORPORATION Vs. MUHAMMED ILLIYAS
September 2, 2022
HINDUSTAN PETROLEUM CORPORATION LTD Vs. MUHAMMED ILLIYAS
June 16, 2022
HINDUSTAN STEEL AND CEMENT Vs. ASSISTANT STATE TAX OFFICER
July 20, 2022
HINDUSTAN STEEL AND CEMENT Vs. ASSISTANT STATE TAX OFFICER, KOZHIKODE
July 18, 2022
HIROSH JOSEPH Vs. TINA KALAYIL
December 13, 2022
HLL LIFECARE LTD Vs. STATE OF KERALA
June 10, 2022
HOLMARC OPTO MECHATRONICS (P) LTD Vs. SECRETARY, KALAMASSERY MUNICIPALITY
July 1, 2022
HOLY GRANITES AND BRICKS PRIVATE LIMITED Vs. REVENUE DIVISIONAL OFFICER
May 19, 2022
HOTEL SEA PALACE Vs. STATE OF KERALA
July 26, 2022
HRISHICHAND T. Vs. STATE OF KERALA
October 25, 2022
HUBAIL A Vs. MUNA NASAR
December 2, 2022
HUSSAIN Vs. STATE OF KERALA
November 25, 2022
HUSSAIN Vs. STATE OF KERALA
July 27, 2022
HYDERALI C.T. Vs. STATE OF KERALA
December 6, 2022
HYDROSE Vs. STATE OF KERALA
August 29, 2022
HYRUNNISA Vs. NADIYA
June 16, 2022
IBOLT COMMUNICATIONS (P) LTD Vs. ASSET ENLIVE OWNERS ASSOCIATION
July 15, 2022
IBRAHIM C.H. Vs. STATE OF KERALA
April 12, 2022
IJAS AHMED Vs. STATE OF KERALA
June 10, 2022
ILLIYAS R.K. Vs. STATE OF KERALA
October 26, 2022
IMTIAZ AZIZ Vs. VARGHESE BASTIAN
December 19, 2022
IN RE : BRUNO (SUO MOTU) PIL Vs. UNION OF INDIA
September 16, 2022
INDIA BIBLE COLLEGE AND SEMINARY Vs. STATE OF KERALA
November 18, 2022
INDIAN OIL CORPORATION LIMITED Vs. SERVOTECH POWER SYSTEMS LTD
June 27, 2022
INDIAN OIL CORPORATION LTD Vs. KERALA STATE ROAD TRANSPORT CORPORATION
May 6, 2022
INDIAN OVERSEAS BANK Vs. M. P. SADANANDAN
August 12, 2022
INDIAN SPACE RESEARCH ORGANISATION Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM-LABOUR COURT
July 29, 2022
INDIRA C. Vs. STATE OF KERALA
October 10, 2022
INDIRA GANDHI MEMORIAL TRUST Vs. STATE OF KERALA
October 18, 2022
INDO-ASIAN NEWS CHANNEL PRIVATE LIMITED Vs. T.N.SURAJ
May 6, 2022
INDRAJITH T.R Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
August 22, 2022
INDUSIND BANK LIMITED Vs. REGISTERING AUTHORITY REGIONAL TRANSPORT OFFICE
October 27, 2022
INSPECTOR GENERAL OF REGISTRATION Vs. RIYASUDHEEN K.
June 30, 2022
INSTITUTE OF COMPANY SECRETARIES OF INDIA (ICSI) Vs. STATE OF KERALA
January 17, 2022
IRSHAD. T.P Vs. STATE OF KERALA
September 2, 2022
IRVIN JOHN JAYARAJAN Vs. MADHAVI
October 7, 2022
ISHAK Vs. STATE OF KERALA
June 28, 2022
ISMAIL Vs. STATE OF KERALA
June 23, 2022
ISMAIL Vs. MUHAMMAD AMEER-UL-ISLAM
March 15, 2022
ISMAYIL Vs. STATE OF KERALA
November 3, 2022
ISUBU ZIYA Vs. STATE OF KERALA
June 21, 2022
J & S GRANITES COMPANY Vs. PRAMADOM GRAMA PANCHAYAT
July 6, 2022
J. PARVATHI AMMAL Vs. R. SELVARAJ
September 19, 2022
J.RAJENDRAN PILLAI Vs. B. BHASI
January 25, 2022
JABIR P. Vs. STATE OF KERALA
December 13, 2022
JACOB K. A. Vs. UNION OF INDIA
September 22, 2022
JACOB MATHEW Vs. P.T.C. BUILDERS
March 30, 2022
JACOB PHILIP Vs. STATE OF KERALA
August 4, 2022
JACOB T. Vs. INSPECTOR GENERAL OF POLICE
April 6, 2022
JAFFAR ALI Vs. STATE OF KERALA
July 13, 2022
JAFFER KHAN Vs. STATE OF KERALA
June 7, 2022
JAFFER KHAN Vs. STATE OF KERALA
March 16, 2022
JAGANADHAN Vs. STATE OF KERALA
April 5, 2022
JAGIR HUSSAIN Vs. STATE OF KERALA
July 21, 2022
JAHFER SADIQ E. A. Vs. MARWA
July 15, 2022
JAHIR HUSSAIN Vs. STATE OF KERALA
August 23, 2022
JAIMON ANTONY Vs. SEBASTIAN MATHEW
October 25, 2022
JAIS PEETHAMBARAN Vs. STATE OF KERALA
December 2, 2022
JAISAL Vs. STATE OF KERALA
October 11, 2022
JAISON Vs. STATE OF KERALA
October 14, 2022
JAISON C.P. Vs. STATE OF KERALA
June 9, 2022
JALAJA GOPAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
April 7, 2022
JAMES ROBERT EDWARD PEIRCE Vs. ANNA MATHEWS
July 14, 2022
JAMES VARGHESE Vs. STATE OF KERALA
December 21, 2022
JAMES, S/O. JOSEPH Vs. STATE OF KERALA
February 15, 2022
JAMSHAD Vs. STATE OF KERALA
November 3, 2022
JAMSHAD ALI Vs. STATE OF KERALA
November 14, 2022
JAMSHID K. V. Vs. STATE OF KERALA
November 30, 2022
JANAKI Vs. KAMALAM
June 20, 2022
JANARDHANAN Vs. STATE OF KERALA
July 20, 2022
JAREES Vs. STATE OF KERALA
July 6, 2022
JASEELA T.M. Vs. STATE OF KERALA
December 6, 2022
JASID A.S. Vs. STATE OF KERALA
November 22, 2022
JASMINE JOSE Vs. MAHATMA GANDHI UNIVERSITY
September 29, 2022
JASMON Vs. DIVISIONAL FOREST OFFICER
February 25, 2022
JAYA Vs. STATE OF KERALA
January 24, 2022
JAYA S. Vs. JOINT REGIONAL TRANSPORT OFFICER
June 3, 2022
JAYACHANDRAN Vs. STATE OF KERALA
June 27, 2022
JAYACHANDRAN V. Vs. STATE OF KERALA
June 16, 2022
JAYADEVAN Vs. STATE OF KERALA
June 17, 2022
JAYADEVI Vs. NARAYANA PILLA
November 25, 2022
JAYAKUMAR Vs. STATE OF KERALA
October 25, 2022
JAYAKUMAR N. Vs. M. SHAJIDEEN
May 13, 2022
JAYAKUMAR N.K. Vs. NATIONAL UNIVERSITY OF ADVANCED LEGAL STUDIES
October 27, 2022
JAYAKUTTAN Vs. STATE OF KERALA
November 29, 2022
JAYALAKSHMI Vs. SREEDHARAN
September 28, 2022
JAYALAKSHMI NAYAK Vs. VALSA
July 22, 2022
JAYALAL Vs. SUGHESH
June 3, 2022
JAYALAL Vs. STATE OF KERALA
June 21, 2022
JAYAN Vs. STATE OF KERALA
June 3, 2022
JAYAN C.V. Vs. STATE OF KERALA
September 6, 2022
JAYANDRAN Vs. STATE OF KERALA
October 7, 2022
JAYAPRAKASH Vs. STATE OF KERALA
September 1, 2022
JAYAPRAKASH Vs. KERALA CHETTY MAHA SABHA DISTRICT COMMITTEE
August 11, 2022
JAYAPRAKASH K.K. Vs. STATE OF KERALA
August 19, 2022
JAYAPRAKASH K.R. Vs. STATE OF KERALA
October 7, 2022
JAYARAM Vs. UNIVERSITY OF KERALA
December 8, 2022
JAYESH J. Vs. STATE OF KERALA
June 2, 2022
JAYESH J. Vs. STATE OF KERALA
May 6, 2022
JEEBINSA Vs. STATE OF KERALA
May 18, 2022
JEENAMOL VARGHESE Vs. STATE OF KERALA
September 1, 2022
JEMI LAWRANCE IMMANUEL Vs. ANU PONNAN
May 25, 2022
JERRIN GEORGE Vs. STATE OF KERALA
June 15, 2022
JERRY K. VARGHESE Vs. SHAINA P.K.
November 10, 2022
JESSY G. MOHAN Vs. KATTAKKADA PRIMARY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LIMITED NO. T 2037
March 10, 2022
JIBI Vs. STATE OF KERALA
November 28, 2022
JIBIN Vs. STATE OF KERALA
January 31, 2022
JIBIN B. Vs. STATE OF KERALA
August 22, 2022
JIBIN JOSEPH Vs. UNION TERRITORY OF LAKSHADWEEP
June 22, 2022
JIBY Vs. STATE OF KERALA
October 10, 2022
JIBY THOMAS Vs. AUTHORISED OFFICER
November 4, 2022
JIFLI KRISHNAN Vs. STATE OF KERALA
May 10, 2022
JIJI C. SENAN Vs. STATE OF KERALA
January 31, 2022
JIJIN Vs. STATE OF KERALA
June 8, 2022
JIJO BABU Vs. STATE OF KERALA
October 21, 2022
JIJO VARGHESE Vs. SIBI THOMAS
April 21, 2022
JIKKU JOSEPH Vs. STATE OF KERALA
October 11, 2022
JIMMICHAN MATHEW @ TOMY Vs. STATE OF KERALA
January 12, 2022
JINA VINCE Vs. STATE OF KERALA
January 3, 2022
JINCY Vs. MURALEEDHARAN
June 10, 2022
JINESH BABY Vs. STATE OF KERALA
April 19, 2022
JINO JAMES Vs. STATE OF KERALA
December 21, 2022
JISHA C. K. Vs. K. S. ANTONY
December 21, 2022
JISHNU C.S. Vs. STATE OF KERALA
July 25, 2022
JISHNU PRASAD Vs. STATE OF KERALA
August 1, 2022
JISHNU RAJ Vs. STATE OF KERALA
August 8, 2022
JISS JOSEPH Vs. IMMANUEL JISS
November 2, 2022
JITHESH K Vs. THEERTHA SURESH
October 10, 2022
JITHIN Vs. STATE OF KERALA
October 21, 2022
JITHIN Vs. STATE OF KERALA
December 16, 2022
JITHIN RAJ Vs. STATE OF KERALA
July 12, 2022
JITHINRAJ Vs. STATE OF KERALA
January 6, 2022
JITHITH BALAKRISHNAN Vs. STATE OF KERALA
December 16, 2022
JITHOOS Vs. STATE OF KERALA
June 1, 2022
JITHOSH Vs. STATE OF KERALA
June 3, 2022
JITHU REJI Vs. STATE OF KERALA
May 27, 2022
JITHU S. Vs. STATE OF KERALA
May 10, 2022
JOBIN Vs. STATE OF KERALA
May 6, 2022
JOBISH Vs. STATE OF KERALA
November 11, 2022
JOBY Vs. STATE OF KERALA
April 1, 2022
JOBY K. V. Vs. STATE OF KERALA
July 5, 2022
JOBY K.GEORGE Vs. ALI AKBAR
July 12, 2022
JOBY PAUL Vs. M.N.VENUGOPAL
December 12, 2022
JOEL K. YOYAKKIM Vs. SUB REGISTRAR (MARRIAGE OFFICER)
February 3, 2022
JOEL SUNNY VARGHESE Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
August 29, 2022
JOEMOL GEORGE Vs. STATE OF KERALA
September 30, 2022
JOGA KUMAR BEHRA Vs. STATE OF KERALA
April 4, 2022
JOHN K A Vs. STATE OF KERALA
March 31, 2022
JOHNSON Vs. STATE OF KERALA
August 19, 2022
JOHNSON Vs. STATE OF KERALA
May 18, 2022
JOHNY OMMEN Vs. STATE OF KERALA
July 1, 2022
JOHNY P. A. Vs. STATE OF KERALA
January 7, 2022
JOHNYKUTTY J. OZHUKAYIL Vs. STATE OF KERALA
August 8, 2022
JOINT REGISTRAR (GENERAL) OF CO-OPERATIVE SOCIETIES Vs. CHARLEY PANTHALLOOKARAN
February 7, 2022
JOJAPPAN JOSEPH Vs. STATE OF KERALA
October 11, 2022
JOJI JOHN Vs. STATE OF KERALA
June 1, 2022
JOJO Vs. STATE OF KERALA
July 15, 2022
JOLLY ABHILASH Vs. M.C. GEORGE
July 18, 2022
JOLLYAMMA V.THOMAS Vs. STATE OF KERALA
October 26, 2022
JOMON ERAYIL Vs. STATE OF KERALA
August 17, 2022
JOMON GEORGE Vs. STATE OF KERALA
March 7, 2022
JOMON NALLAVEETIL Vs. UNION OF INDIA
December 13, 2022
JOMON P. Vs. STATE OF KERALA
October 26, 2022
JOMY JOSEPH Vs. STATE OF KERALA
March 17, 2022
JOSE Vs. MANAKKAD GRAMA PANCHAYATH
February 14, 2022
JOSE Vs. STATE OF KERALA
November 8, 2022
JOSE ANTONY Vs. JOSEPH SIMON
February 2, 2022
JOSE C.MATHEW Vs. STATE OF KERALA
May 19, 2022
JOSE PANNIKOT Vs. STATE OF KERALA
January 21, 2022
JOSE THOMAS PATTARA Vs. UZHAVOOR GRAMA PANCHAYAT
August 19, 2022
JOSEMON Vs. STATE OF KERALA
February 22, 2022
JOSEPH Vs. STATE LEVEL ENVIRONMENT IMPACT ASSESSMENT AUTHORITY
February 14, 2022
JOSEPH Vs. BOBBY AUGUSTINE
August 22, 2022
JOSEPH Vs. ABDUL LATHEEF, EYYATHYTH HOSUE
May 31, 2022
JOSEPH Vs. STATE OF KERALA
November 16, 2022
JOSEPH Vs. STATE OF KERALA
November 4, 2022
JOSEPH JOHN Vs. STATE OF KERALA
May 25, 2022
JOSEPH K. THOMAS Vs. P. BALARAMAN
September 1, 2022
JOSEPH KURIAN Vs. STATE OF KERALA
July 21, 2022
JOSEPH OLAKKENGIL Vs. STATE OF KERALA
February 14, 2022
JOSEPH PAILY Vs. STATE OF KERALA
July 6, 2022
JOSEPH SARTHO Vs. KADAMAKKUDY GRAMA PANCHAYATH
June 17, 2022
JOSEPH SKARIAH Vs. CHANCELLOR OF UNIVERSITIES IN KERALA
November 17, 2022
JOSEPH T. T. Vs. VALSAMMA VARGHESE
February 4, 2022
JOSHI N.THOMAS Vs. STATE OF KERALA
November 24, 2022
JOSHWA MANUEL Vs. STATE OF KERALA
April 26, 2022
JOSHY Vs. PRADEEP
February 1, 2022
JOSHY Vs. PRADEEP
March 28, 2022
JOSHY A.CHEMPARATHY Vs. REVENUE DIVISIONAL OFFICER, R.D.O. OFFICE
February 25, 2022
JOSHY K.J. Vs. STATE OF KERALA
June 8, 2022
JOY Vs. STATE OF KERALA
July 21, 2022
JOY Vs. STATE OF KERALA
March 7, 2022
JOY Vs. STATE OF KERALA
April 4, 2022
JOY Vs. STATE OF KERALA
February 22, 2022
JOY Vs. MINI
June 13, 2022
JOY ALUKKAS INDIA (P) LTD. Vs. STATE OF KERALA
September 28, 2022
JOY DANIEL Vs. RAJEEVAN
May 30, 2022
JOY JOSEPH Vs. DISTRICT COLLECTOR, COLLECTORATE
January 4, 2022
JOY SCARIA Vs. UNION OF INDIA
July 19, 2022
JOYAL T. THOMAS, PROPRIETOR Vs. STATE OF KERALA
May 27, 2022
JUBAIR ACHILA Vs. STATE OF KERALA
August 22, 2022
JUMAILA BEEVI Vs. A. NISSAR
August 1, 2022
JUNAID V.P. Vs. STATE OF KERALA
August 5, 2022
JUSTICE K.K. DENESAN Vs. SENIOR ACCOUNTS OFFICER
December 12, 2022
JUSTIN JOSE Vs. STATE OF KERALA
November 28, 2022
JUSTINE PALLIVATHUKKAL Vs. STATE OF KERALA
January 18, 2022
JYOTHIS S. Vs. SOMASEKHARAN PILLAI
July 22, 2022
JYOTHISMON Vs. STATE OF KERALA
June 14, 2022
K. J. VARGHESE Vs. STATE OF KERALA
August 10, 2022
K. M. ABDULLA Vs. DEPUTY SUPERINTENDENT OF POLICE
February 18, 2022
K. NAZIRUDHEEN Vs. STATE OF KERALA
January 13, 2022
K. P. RAMACHANDRAN NAIR Vs. STATE OF KERALA
November 15, 2022
K. P. SASIKALA Vs. STATE OF KERALA
June 3, 2022
K. P. SHARANGADHARAN Vs. RADHAKRISHNAN.C
November 11, 2022
K. RAVEENDRANATH Vs. VIDHYADHARAN
August 29, 2022
K. RAVEENDRANATHAN NAIR Vs. K. KOMALAMMAL
October 18, 2022
K. SASIDHARAN Vs. ENVIRONMENTAL ENGINEER, KERALA STATE POLLUTION CONTROL BOARD
February 8, 2022
K. SHEELA Vs. STATE BANK OF TRAVANCORE
February 15, 2022
K. SIVADASAN NAIR Vs. EX MLA, REGISTRAR OF CO-OPERATIVE SOCIETIES
January 10, 2022
K. SIVASANKARAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), EKM
February 24, 2022
K. SUNDARAN Vs. STATE OF KERALA
April 19, 2022
K.A. HASHMIN Vs. STATE OF KERALA
July 7, 2022
K.B.ASHRAF Vs. STATE OF KERALA
November 24, 2022
K.B.RASHEED Vs. STATE OF KERALA
June 28, 2022
K.C.CHACKO Vs. STATE OF KERALA
November 1, 2022
K.C.SHAMSUDHEEN Vs. BAJAJ ALLIANZE GENERAL INSURANCE CO.LTD
February 25, 2022
K.E. SHAJAHAN Vs. M.N. SHAMMI
January 4, 2022
K.G.SUNIL KRISHNAN Vs. K.G.PREMSANKAR
December 6, 2022
K.HARIKUMAR Vs. AMBALAPPUZHA SOUTH GRAMA PANCHAYATH
May 25, 2022
K.JAYA KUMAR Vs. STATE OF KERALA
March 4, 2022
K.JAYARAJAN Vs. SAMBASIVAN
February 1, 2022
K.K. BASHEER Vs. SUB DIVISIONAL MAGISTRATE
July 25, 2022
K.K. JAYARAJ Vs. STATE OF KERALA
February 28, 2022
K.K.BINUMON Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
September 26, 2022
K.K.IBRAHIM Vs. COCHIN KAAGAZ (CKL)
June 8, 2022
K.K.RAMACHANDRAN Vs. SUB INSPECTOR OF POLICE
December 20, 2022
K.KAREEM Vs. STATE OF KERALA
July 21, 2022
K.L.JOSEPH Vs. NISHAD K.MOHAN
February 16, 2022
K.M. SHEBEER Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
November 10, 2022
K.M.BASHEER Vs. RAJANI K.T.
September 2, 2022
K.M.VARGHESE Vs. STATE OF KERALA
July 1, 2022
K.MOHAMMED IBRAHIM, S/O GHANI RAWTHER Vs. MEHABOOBA
March 23, 2022
K.P RAMDAS Vs. STATE OF KERALA
August 1, 2022
K.P. GANESH BABU Vs. STATE OF KERALA
January 25, 2022
K.P. RAMESAN Vs. ASSISTANT COMMISSIONER TRAVANCORE DEVASWOM BOARD
July 26, 2022
K.P.AYYAPPAN Vs. SECRETARY TO GOVERNMENT
July 1, 2022
K.P.LATHIKA Vs. VINOD
March 22, 2022
K.P.MANOJ KUMAR Vs. VISHWANATHAN
December 6, 2022
K.P.SASIKALA Vs. STATE OF KERALA
March 10, 2022
K.P.UMASANKAR Vs. PUNJAB NATIONAL BANK
July 7, 2022
K.R. RAJESH KUMAR Vs. INSPECTOR OF POSTS
July 18, 2022
K.R. SAJID Vs. STATE OF KERALA
January 10, 2022
K.R.SATHEESH Vs. TRAVANCORE DEVASWOM BOARD
August 29, 2022
K.R.VIJAYA Vs. STATE OF KERALA
August 11, 2022
K.S. JAMESTIN Vs. MINISTRY OF PETROLEUM AND NATURAL GAS
November 2, 2022
K.SIVADASAN NAIR Vs. STATE OF KERALA
January 27, 2022
K.SIVADASAN NAIR Vs. STATE OF KERALA
June 10, 2022
K.T. HARIPRASAD Vs. STATE OF KERALA
May 30, 2022
K.V. JACOB Vs. COCHIN SMART MISSION LTD
April 22, 2022
K.V.MOHAMMD KUNHI Vs. STATE OF KERALA
August 4, 2022
K.V.PRAKASHAN Vs. A.A.KUMARAN
June 8, 2022
K.V.SHIRAZ Vs. BINNY EMMATTY
April 1, 2022
KABEER Vs. STATE OF KERALA
November 28, 2022
KADATHANAD LABOUR CONTRACT CO-OPERATIVE SOCIETY Vs. STATE OF KERALA
April 13, 2022
KAHAR Vs. STATE OF KERALA
February 21, 2022
KAI RESORTS PVT. LTD. Vs. DISTRICT COLLECTOR
July 14, 2022
KAIKKARA CONSTRUCTION COMPANY KAITHAVARAM BUNGLOW Vs. STATE OF KERALA
March 11, 2022
KAIRALI NAGAR RESIDENTS ASSOCIATION Vs. STATE OF KERALA
December 1, 2022
KAKKOTTAKATH PUTHIYAPURAYIL MUHAMMAD ALI Vs. KAKKOTTAKATH PUTHIYARAMBATH MAHAMOOD
May 19, 2022
KAKKOV HIDAYATHUL MUSLIMEEN SANGHAM Vs. ABBAS ALI K.P.
September 29, 2022
KALA Vs. JAYAKUMARI
March 17, 2022
KALAKUMAR K. Vs. STATE OF KERALA
July 29, 2022
KALLAR HARIKUMAR Vs. AMRITHA ENTERPRISES PVT.LTD.
October 19, 2022
KALLERI KUNHAMMED Vs. K. V. MUHAMMED
December 14, 2022
KALLETTUMKARA SERVICE CO-OPERATIVE BANK Vs. CKL NIDHI LIMITED
May 24, 2022
KALLIYATH SANITATIONS Vs. STATE TAX OFFICER, MALAPPURAM
July 20, 2022
KALYAN JEWELLERS INDIA LTD. Vs. COMMISSIONER
October 10, 2022
KAMARUDHEEN M. P. Vs. SUPERINTENDENT OF POLICE
November 10, 2022
KANAKAMBARAN Vs. STATE OF KERALA
November 29, 2022
KANNAN NAIR Vs. STATE OF KERALA
November 1, 2022
KANNAN, S/O GANAPATHI Vs. STATE OF KERALA
May 27, 2022
KANNANTHODI MANATHANATH Vs. AREACODE GRAMA PANCHAYATH
March 4, 2022
KAPICO KERALA RESORTS PVT. LTD Vs. STATE OF KERALA
March 11, 2022
KAPILA MEDICAL SYSTEMS PVT. LTD. Vs. STATE OF KERALA
April 5, 2022
KARAKURISSI SERVICE CO OPERATIVE BANK LTD Vs. ADDITIONAL/ JOINT/ DEPUTY/ ASST. COMMISSIONER OF INCOME TAX
May 19, 2022
KARIKUNNI PUTHIYA PURAYIL HAJIRA Vs. KERALA STATE WAKF BOARD
February 16, 2022
KARTHAYAYINI Vs. STATE OF KERALA
May 26, 2022
KARTHICK SUBRAHMANI Vs. STATE OF KERALA
January 14, 2022
KARTHIKEYAN Vs. STATE OF KERALA
August 10, 2022
KARVY INNOTECH LTD Vs. DEPUTY COMMISSIONER (ASSMT) SGST DEPARTMENT
January 25, 2022
KASHMIRA Vs. STATE OF KERALA
November 29, 2022
KASIM Vs. STATE OF KERALA
August 31, 2022
KATTASSERY MANUAL VINCENT Vs. STATE OF KERALA
November 7, 2022
KAUSER EDAPPAGATH Vs. STATE OF KERALA
March 30, 2022
KAVITHA K. N. Vs. STATE OF KERALA
June 2, 2022
KENDRIYA VIDYALAYA SANGATHAN Vs. ELNA CHINCHU
August 3, 2022
KERALA AGRICULTURAL UNIVERSITY, Vs. ELIZABETH K. SYRIAC,
March 17, 2022
KERALA CHRISTIAN PROFESSIONAL COLLEGE MANAGEMENT FEDERATION Vs. STATE OF KERALA
July 8, 2022
KERALA FINANCIAL CORPORATION VELLAYAMBALAM Vs. ASSISTANT DIRECTOR OFFICE
November 8, 2022
KERALA HEADLOAD WORKERS WELFARE BOARD Vs. NISHAD M.B.
August 3, 2022
KERALA HIGH TENSION AND EXTRA HIGH TENSION INDUSTRIAL ELECTRICITY CONSUMERS ASSOCIATION Vs. STATE OF KERALA
July 8, 2022
KERALA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. N.PRAMOD SIBI S/O SUBRAMANYAN
February 9, 2022
KERALA KERAKARSHAKA SHAKARANA FEDERATION LTD Vs. STATE OF KERALA
September 23, 2022
KERALA PUBLIC SERVICE COMMISSION Vs. ANJITHA C.P
December 12, 2022
KERALA PUBLIC SERVICE COMMISSION Vs. BABITHA V.
July 6, 2022
KERALA PUBLIC SERVICE COMMISSION Vs. ABDUL KAREEM
August 16, 2022
KERALA PUBLIC SERVICE COMMISSION Vs. ANANTHAN A. V.
March 9, 2022
KERALA PUBLIC SERVICE COMMISSION Vs. STATE INFORMATION COMMISSION
October 17, 2022
KERALA STATE BEVERAGES CORPORATION STAFF ORGANISATION Vs. STATE OF KERALA
September 20, 2022
KERALA STATE CO-OPERATIVE BANK LIMITED Vs. UNION OF INDIA
February 18, 2022
KERALA STATE CO-OPERATIVE BANK LTD Vs. S.VISWANATHAMALLAN
July 14, 2022
KERALA STATE ELECTRICITY BOARD Vs. C.K. THOMAS AND CO.
February 10, 2022
KERALA STATE FINANCIAL ENTERPRISES LIMITED Vs. MATHAI A.
October 26, 2022
KERALA STATE INSURANCE DEPARTMENT Vs. P.RAJAN, S/O KUNHIRAMAN NAIR
October 14, 2022
KERALA STATE ROAD TRANSPORT CORPORATION Vs. ASIATIC RUBRO COMPLEX DEVELOPMENT AREA
November 23, 2022
KERALA STATE ROAD TRANSPORT CORPORATION Vs. K.VENU KUMAR
July 22, 2022
KERALA STATE ROAD TRANSPORT CORPORATION Vs. MOHAMMED SHAIK T.
July 19, 2022
KERALA UNION OF WORKING JOURNALISTS Vs. UNION OF INDIA
March 2, 2022
KERALA WATER AUTHORITY LICENCED PLUMBERS UNION (CITU) STATE COMMITTEE Vs. STATE OF KERALA
February 11, 2022
KEVIN JOSEPH Vs. STATE OF KERALA
October 28, 2022
KHADER KUNHI Vs. STATE OF KERALA
July 21, 2022
KHAIS Vs. STATE OF KERALA
October 10, 2022
KHALEDUR RAHMAN Vs. STATE OF KERALA
November 18, 2022
KICHU S. Vs. STATE OF KERALA
May 17, 2022
KINDER MULTISPECIALTY HOSPITAL AND KINDER WOMANS AND CHILDRENS HOSPITAL Vs. SEENA ANTONY
December 8, 2022
KIRAN Vs. STATE OF KERALA
May 31, 2022
KIRAN DAVID Vs. ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA
March 2, 2022
KISHOREKUMAR.M. Vs. SHRIRAM TRANSPORT FINANCE COMPANY LTD
February 15, 2022
KITEX GARMENTS LTD. Vs. JOSE
June 27, 2022
KIZHAKKAMBALAM PACHAKKARI KARSHAKA SANGHAM Vs. STATE OF KERALA
July 22, 2022
KMLM CHITS INDIA LTD Vs. SIJI BIJEESH
December 19, 2022
KOCHU BIJU Vs. STATE OF KERALA
June 8, 2022
KOCHUTHRESSIA Vs. MUHAMMED IQBAL
October 10, 2022
KOOVAPPALLY SERVICE CO-OPERATIVE BANK LTD. Vs. STATE OF KERALA
March 11, 2022
KOROTHMKANDY KHALID Vs. SIRAJUDHEEN P.
October 19, 2022
KOTAMBIYAKATHU SARU Vs. KERALA TRANSPORT COMPA
December 14, 2022
KOUSALYA Vs. LEENA
March 4, 2022
KOWSALY Vs. STATE OF KERALA
December 21, 2022
KOYAKKANARI SIVADASAN Vs. K. K. NIRMALA
April 5, 2022
KOYAKUTTY Vs. NORTECH INFONET PVT. LTD
April 29, 2022
KOZHIKODE CORPORATION Vs. VARGHESE MATHEW
September 29, 2022
KPV REALITY PVT. LTD. Vs. STATE OF KERALA
June 22, 2022
KRISHNA DAS Vs. ADDITIONAL SECRETARY
April 7, 2022
KRISHNA KUMAR Vs. BRAHMAMANGALAM GRAMASWARAJ SERVICE CO-OPERATIVE BANK LTD.
September 28, 2022
KRISHNA KUMAR Vs. BRAHMAMANGALAM GRAMASWARAJ SERVICE CO-OP. BANK LTD.
November 24, 2022
KRISHNA KUMAR K. R. Vs. BRAHMAMANGALAM GRAMASWARAJ SERVICE CO-OPERATIVE BANK LTD
February 7, 2022
KRISHNA MOORTHY RAO Vs. S.BHANUMATHI @ LAKSHMI
March 8, 2022
KRISHNA P MOHAN Vs. PRAVEEN K. P.
July 18, 2022
KRISHNADAS Vs. STATE OF KERALA
July 11, 2022
KRISHNAKUMAR Vs. COCHIN DEVASWOM BOARD
July 4, 2022
KRISHNAKUMAR Vs. STATE OF KERALA
November 2, 2022
KRISHNAKUMAR Vs. STATE OF KERALA
March 10, 2022
KRISHNAKUMAR Vs. STATE OF KERALA
July 25, 2022
KRISHNAN Vs. NOORJAHAN
January 5, 2022
KRISHNAN Vs. REGHU
November 4, 2022
KRISHNAN KUTTY Vs. STATE OF KERALA
August 3, 2022
KSRTC-SWIFT LIMITED Vs. NDUSTRIAL TRIBUNAL
November 8, 2022
KUDAYATHOOR SERVICE CO-OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
April 7, 2022
KULSAM BEEVI ISMAIL Vs. JUSIN SEBASTIAN
October 10, 2022
KUMARAMPUTHUR SERVICE CO-OPERATIVE BANK LTD. Vs. ABDUL HAMEED
January 12, 2022
KUMARAN Vs. STATE OF KERALA
March 4, 2022
KUMARAN A.A. Vs. SUPERINTENDENT OF POLICE, THRISSIR
May 18, 2022
KUMARI MARY FRANCIS Vs. BABY
August 3, 2022
KUNDATHIL BABU Vs. K. SHAMSIYA
January 6, 2022
KUNHABDULLAH Vs. STATE OF KERALA
May 25, 2022
KUNHANPURATH BALAN Vs. KUNNUMMAYINTAVITA CHANDRAN
June 30, 2022
KUNHAYAMU ALIAS KUNHAPPU Vs. K.JAYALAKSHMI
May 31, 2022
KUNHIKKANNAN P. Vs. STATE OF KERALA
October 7, 2022
KUNHIKRISHNAN Vs. STATE OF KERALA
February 2, 2022
KUNHIPENNU Vs. STATE OF KERALA
May 25, 2022
KUNHU KUNHU Vs. STATE OF KERALA
November 25, 2022
KUNJAMMA Vs. M.RAVEENDRAN
July 14, 2022
KUNJAPPAN Vs. STATE OF KERALA
November 28, 2022
KUNJARU C.C. Vs. STATE OF KERALA
March 16, 2022
KUNJU PILLAI GOPALAKRISHNA PILLAI Vs. PARAMESWARA PANICKER, NEELAKANDA PILLAI
October 19, 2022
KUNJUKRISHNAN P. Vs. SECRETARY, VANIJYA VYAVASAYA MAZDOOR SANGH
March 2, 2022
KUNJUMOL THANKAPPAN Vs. PARVATHI
October 7, 2022
KUNJUMON Vs. GEORGE (DIED) KOCHUKUDIYIL HOUSE
August 22, 2022
KUNJUMON Vs. PRINCE
December 1, 2022
KUNJUMON JAMES Vs. STATE OF KERALA
June 9, 2022
KUNJUMON S/O. PEROOR Vs. STATE OF KERALA
July 1, 2022
KUNNATH VASUMATHI Vs. COMMISSIONER, MALABAR DEVASWOM BOARD
June 21, 2022
KUNNATH VASUMATHI Vs. COMMISSIONER
July 15, 2022
KUNNATH VASUMATHI Vs. COMMISSIONER, MALABAR DEVASWOM BOARD
July 15, 2022
KUNNIYODE KSHEERA VYAVASAYA SAHAKARANA SANGAM LTD Vs. STATE OF KERALA
July 1, 2022
KURIACHEN Vs. STATE OF KERALA
March 8, 2022
KURIAN PALLATH Vs. ARBITRATOR/ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
January 4, 2022
KURIAN PALLATH Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (G)
August 3, 2022
KURIAN PAUL Vs. INSPECTOR OF POLICE
December 12, 2022
KUSUMA Vs. STATE OF KERALA
July 12, 2022
KUTTAN KATTACHIRA Vs. C.K.ASHA
January 3, 2022
KUTTAPPAN Vs. STATE OF KERALA
August 31, 2022
LAINA SREEJITH Vs. SREEJITH UMAPATHI
November 29, 2022
LAIS Vs. STATE OF KERALA
October 12, 2022
LAKSHMANAN Vs. STATE OF KERALA
November 29, 2022
LAL KUMAR Vs. STATE OF KERALA
June 17, 2022
LAL MOHAN Vs. STATE OF KERALA
December 16, 2022
LAL. E.T Vs. S. RAJENDRA PRASAD
April 8, 2022
LALAN P.R. Vs. CHIEF REGISTRAR GENERAL OF MARRIAGES
October 12, 2022
LALI Vs. RAJEENA
November 21, 2022
LALITHA S. Vs. ANOOP KRISHNAN
September 15, 2022
LALU S. Vs. STATE OF KERALA
October 19, 2022
LAND REVENUE COMMISSIONER Vs. SALINA THOMAS
March 16, 2022
LATHA MENON Vs. PONNAMMA
May 17, 2022
LATHEEF KPM Vs. STATE OF KERALA
July 6, 2022
LAWRENCE CRASTA Vs. STATE OF KERALA
May 4, 2022
LAYA AJITHKUMAR Vs. RETURNING OFFICER GOVERNMENT COLLEGE KOTTAYAM
November 28, 2022
LEAD ADVERTISING Vs. UNION OF INDIA
October 20, 2022
LEELAMMA EAPEN Vs. DISTRICT MAGISTRATE, KOTTAYAM
March 28, 2022
LEENA MOHANDAS Vs. STATE OF KERALA
May 26, 2022
LEKHIN SUNNY Vs. STATE OF KERALA
November 21, 2022
LENIN JOHNY Vs. STATE OF KERALA
June 21, 2022
LETHA P. NAIR Vs. HARIKUMAR
June 23, 2022
LIBIN AUGUSTINE Vs. CORPORATION OF KOCHI
June 9, 2022
LIBIN VARGHESE Vs. RAJANI ANNA MATHEW
August 24, 2022
LIJESH K. Vs. STATE OF KERALA
October 7, 2022
LIJI A.S Vs. STATE OF KERALA
March 21, 2022
LIJOY Vs. STATE OF KERALA
February 11, 2022
LIN Vs. STATE OF KERALA
June 2, 2022
LINSON THOMAS Vs. STATE OF KERALA
August 2, 2022
LINTO STEPHEN Vs. STATE OF KERALA
June 24, 2022
LISSY GEORGE Vs. STATE OF KERALA
August 22, 2022
LIYA SARAH GEORGE Vs. MANU POIKAYIL ALEXANDER
November 24, 2022
LIYAKATH ALI KHAN. S.K. Vs. STATE OF KERALA
December 15, 2022
LIYO D. JOHN Vs. STATE OF KERALA
November 24, 2022
LLOYED INSULATIONS (INDIA) LTD. Vs. FOREMEXX SPACE FRAMES
January 17, 2022
LOTTANS @ LORAN Vs. STATE OF KERALA
September 16, 2022
LOUIS P.O Vs. SHERLY M.THOMAS
September 27, 2022
LOURDES HOSPITAL Vs. STATE OF KERALA
January 13, 2022
LT.COL. E.V.KRISHNAN Vs. STATE OF KERALA
December 23, 2022
LUBINA ASHRAF Vs. MAHATMA GANDHI UNIVERSITY PRIYADARSHINI HILLS
September 26, 2022
LUKOSE T.J. Vs. ASHA TEGI
October 21, 2022
LYLA HANEEFA Vs. STATE OF KERALA
October 27, 2022
M. ABDUL AZEEZ Vs. MEENANGADI GRAMA PANCHAYATH
April 12, 2022
M. ABDUL RASHEED ALIAS BEEMAPALLY RASHEED Vs. MOHAMMED SAROOK
March 9, 2022
M. B. KOYAKUTTY Vs. ORIENTAL INSURANCE COMPANY LTD.
January 3, 2022
M. K. BIJU Vs. STATE OF KERALA
July 1, 2022
M. K. GHEEVARGHESE Vs. MARIAM GHEEVARGHESE
December 2, 2022
M. K. RESELY Vs. UNION BANK OF INDIA
April 22, 2022
M. M. MADHAVAN NAMBOODIRI Vs. TAHSILDAR, THAMARASSERI
September 30, 2022
M. MAHESH Vs. STATE OF KERALA
July 4, 2022
M. MOHANDAS Vs. DISTRICT COLLECTOR PALAKKAD
September 1, 2022
M. MUHAMMADALI Vs. MANNOORAN PARAMBIL ABRAHAM THOMAS
September 22, 2022
M. P. SURESH BABU Vs. SOBHA RAJAN
November 9, 2022
M. RADHKRISHNAN Vs. CHANDRAMOHAN S.
November 1, 2022
M. SHABEER Vs. ANITHA BAJEE
October 19, 2022
M. VIJAYAKUMAR Vs. STATE OF KERALA
November 22, 2022
M.B. MOIDEEN KUNJU Vs. STATE OF KERALA
February 18, 2022
M.BABURAJ Vs. STATE OF KERALA
July 15, 2022
M.H.FAISAL Vs. STATE OF KERALA
May 9, 2022
M.HONEY Vs. MANAGER, KOPPARETHU HIGHER SECONDARY SCHOOL
August 3, 2022
M.J. HIGHER SECONDARY SCHOOL, VILLIAPPALLY Vs. STATE OF KERALA
March 10, 2022
M.J. JACOB Vs. STATE OF KERALA
June 7, 2022
M.J.VIJAYAPADMAN Vs. K.R.AJITHKUMAR
December 1, 2022
M.K BIJU Vs. STATE OF KERALA
August 29, 2022
M.K. SUBAIR Vs. STATE OF KERALA
May 25, 2022
M.K. SUDHAKARAN Vs. STATE OF KERALA
October 17, 2022
M.K.ABDURAHMAN Vs. STATE OF KERALA
November 10, 2022
M.K.SREENIVASAN Vs. K.P.SREEDHARAN
January 14, 2022
M.K.UTHAMAN Vs. STATE OF KERALA
March 24, 2022
M.M.JOSEPH Vs. STATE OF KERALA
May 17, 2022
M.M.MANI Vs. STATE OF KERALA
March 18, 2022
M.MOIDEEN Vs. STATE OF KERALA
November 4, 2022
M.P. LIPIN RAJ Vs. R.LAWRENCE
December 14, 2022
M.P.VEERANDRAKUMAR Vs. SATHEEJA KUMARI.T.S.
August 2, 2022
M.R. TOURIST HOME VELLANGALLUR P. O. Vs. HOTEL & RESTAURANTS APPROVAL AND CLASSIFICATION COMMITTEE
March 25, 2022
M.RAMACHANDRAN Vs. CORPORATION OF THIRUVANANTHAPURAM CORPORATION BUILDINGS
January 12, 2022
M.S. REJIKUMAR Vs. STATE OF KERALA
October 12, 2022
M.S.PAULOSE Vs. STATE OF KERALA
April 5, 2022
M.T. VALSON Vs. VINCY CHERIAN
September 19, 2022
M.V. PRASAD Vs. SAJI.K. GOPINATH
September 19, 2022
M.V.CHACKOCHAN Vs. UNION OF INDIA
March 29, 2022
M.V.DINES Vs. STATE OF KERALA
November 23, 2022
M/S ABM BUILDERS (P.) LTD Vs. CORPORATION OF COCHIN
December 1, 2022
M/S CARGO CARE INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
June 20, 2022
M/S. GLEN LEVEN ESTATE (P) LTD Vs. STATE OF KERALA
June 10, 2022
M/S. KALYAN SILKS THRISSUR PVT. LTD. Vs. ASSISTANT LABOUR OFFICER
January 25, 2022
M/S. PANKAJ SOAPS AND DETERGENTS Vs. M/S. CHAITHANYA BROTHERS
June 23, 2022
M/S. SKILLED CONSTRUCTIONS COMPANY LTD. Vs. UNION OF INDIA
November 22, 2022
M/S. THARAKAN WEB INNOVATIONS PVT. LTD. Vs. NATIONAL COMPANY LAW TRIBUNAL, KOCHI BENCH
February 1, 2022
MADATHIL PARAMBIL VALSAMMA JOSE Vs. CHERIYANDEERAKATH ASHRAF
August 23, 2022
MADESWARI Vs. K. MANICKAM
July 1, 2022
MADHAVAN NAMBOODIRI Vs. TAHSILDAR
September 30, 2022
MADHAVANKUTTY Vs. STATE OF KERALA
November 29, 2022
MADHAVI Vs. VILLAGE OFFICER
September 29, 2022
MADHU Vs. STATE OF KERALA
April 12, 2022
MADHU Vs. CENTRAL BUREAU OF INVESTIGATION (CBI)
January 5, 2022
MADHU ANAND H Vs. STATE OF KERALA
September 15, 2022
MADHUKUMAR B. Vs. COMMERCIAL TAX OFFICER, CHATHANNOOR
October 7, 2022
MADHUSOODAN Vs. RESERVE BANK OF INDIA
March 9, 2022
MADHUSOODANAN Vs. SARASWATHY
November 17, 2022
MADHUSOODANAN Vs. EXCISE COMMISSIONER
March 18, 2022
MADHUSOODANAN K. Vs. STATE OF KERALA
November 23, 2022
MADHYAMAM BROADCASTING LIMITED MEDIA ONE HEADQUARTERS Vs. UNION OF INDIA
February 8, 2022
MAGNUM GLASS WORKS Vs. STATE OF KERALA
January 3, 2022
MAHANAS MOIDU Vs. STATE OF KERALA
August 10, 2022
MAHATMA GANDHI UNIVERSITY Vs. JESTO JOY
January 4, 2022
MAHENDRANATH Vs. ABDUL KAREEM
June 9, 2022
MAHESH Vs. STATE OF KERALA
August 5, 2022
MAHESH Vs. STATE OF KERALA
October 10, 2022
MAHESH Vs. STATE OF KERALA
October 18, 2022
MAHESH GEORGE Vs. STATE OF KERALA
July 27, 2022
MAHESH KARUNAKARAN Vs. STATE OF KERALA
August 19, 2022
MAHESH M. Vs. STATE OF KERALA
April 12, 2022
MAHIN IJAS C.M Vs. STATE OF KERALA
August 29, 2022
MAINA Vs. STATE OF KERALA
September 2, 2022
MAITHEEN BASHA Vs. STATE OF KERALA
October 28, 2022
MAJEESH. C.T Vs. STATE OF KERALA
May 4, 2022
MALABAR MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
March 16, 2022
MALANKARA ORTHODOX SYRIAN CHURCH Vs. ELDHO BASIL
February 21, 2022
MALANKARA SYRIAN CATHOLIC COLLEGES Vs. RESHMI P.R
August 25, 2022
MALANKARA SYRIAN CHRISTIAN ASSOCIATION Vs. CIJOE M.P.
January 21, 2022
MALIK SADA JOUHAR Vs. STATE OF KERALA
March 17, 2022
MALLELIL INDUSTRIES PVT. LTD. Vs. ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX,
February 15, 2022
MALLIKA M. Vs. UNNIPRASAD K.
June 21, 2022
MAMMAN VARGHESE Vs. STATE OF KERALA
November 10, 2022
MANAF Vs. STATE OF KERALA
May 4, 2022
MANAGER Vs. STATE OF KERALA
November 8, 2022
MANAGER SREE VIVEKANANDA HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
August 22, 2022
MANAGER, EASWARA VILASOM HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
July 27, 2022
MANAGER, KPM HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
June 6, 2022
MANAGER, KPM HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
July 13, 2022
MANAGER, MALANKARA SYRIAN CATHOLIC COLLEGES Vs. RESHMI
August 25, 2022
MANAGER, NEW INDIA ASSURANCE COMPANY LTD. Vs. ABDUL MAJEED
August 23, 2022
MANAGER, NIRMALA PUBLIC SCHOOL Vs. BULKIS @ SHAILA
December 9, 2022
MANAGER, SUNNIYYA ARABIC COLLEGE Vs. STATE OF KERALA
September 15, 2022
MANAGING DIRECTOR Vs. SURESH BABU
January 10, 2022
MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION Vs. MOHAMMED SHAIK T.
July 19, 2022
MANAGING DIRECTOR, KITEX GARMENTS LTD. Vs. T.C. JOSE
June 27, 2022
MANALIL DEVI Vs. POOVERI NANU
March 10, 2022
MANALUR GRAMA PANCHAYATH Vs. VISHNU A. V.
July 14, 2022
MANEESH Vs. STATE OF KERALA
October 6, 2022
MANGALA A.G. Vs. UNION OF INDIA
January 26, 2022
MANGALAM PUBLICATIONS (INDIA) PVT. LTD. Vs. EMPLOYEES PROVIDENT FUND APPELLATE
November 2, 2022
MANGO MEADOWS AGRICULTURAL PLEASURE LAND PVT.LTD. Vs. UNION OF INDIA
August 10, 2022
MANI Vs. STATE OF KERALA
January 18, 2022
MANI C. KAPPEN Vs. SUNNY JOSEPH
November 11, 2022
MANI V.R. Vs. BINOY VARGHESE
August 26, 2022
MANIKANDAN Vs. STATE OF KERALA
November 28, 2022
MANIKANDAN Vs. STATE OF KERALA
October 18, 2022
MANIKKOTH SHANIBA Vs. KUNNOTH AYISHA
July 4, 2022
MANIYAN Vs. STATE OF KERALA
July 19, 2022
MANJU Vs. STATE OF KERALA
August 19, 2022
MANJU A Vs. SAJA MOL M.K
April 4, 2022
MANNAM SUGAR MILLS COOPERATIVE LIMITED Vs. DEPUTY SUPERINTENDANT OF POLICE
January 19, 2022
MANNARKKAD MUNICIPALITY Vs. ABDUL GAFOOR
August 31, 2022
MANO ABRAHAM Vs. STATE OF KERALA
June 21, 2022
MANOHARAN Vs. STATE OF KERALA
August 16, 2022
MANOJ Vs. STATE OF KERALA
November 11, 2022
MANOJ CHERIYAN Vs. STATE OF KERALA
June 23, 2022
MANOJ M. V. Vs. VICE CHANCELLOR
June 23, 2022
MANOJ P. KUNJACHAN Vs. STATE OF KERALA
March 24, 2022
MANOJ S. Vs. STATE OF KERALA
September 1, 2022
MANOJ T.K. Vs. STATE OF KERALA
June 10, 2022
MANOJKUMAR T. S. Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH (ICAR)
March 30, 2022
MANOSH M. UNNITHAN Vs. STATE OF KERALA
August 8, 2022
MANSOOR Vs. STATE OF KERALA
August 4, 2022
MANSOOR IBRAHIM M.V. Vs. STATE OF KERALA
November 30, 2022
MANU Vs. STATE OF KERALA
September 2, 2022
MANU Vs. STATE OF KERALA
August 8, 2022
MANU Vs. STATE OF KERALA
January 3, 2022
MANU Vs. STATE OF KERALA
November 25, 2022
MANU CHANDRADAS Vs. STATE OF KERALA
October 20, 2022
MANU MOHAN Vs. VILLAGE OFFICER, KADANNAPPALLI
February 18, 2022
MANU RAMAN Vs. STATE OF KERALA
June 17, 2022
MANUAL Vs. STATE OF KERALA
February 23, 2022
MANUEL BENNY Vs. STATE OF KERALA
February 24, 2022
MANUMAYASEELAM Vs. STATE OF KERALA
August 12, 2022
MARAKKAR Vs. STATE OF KERALA
September 19, 2022
MARIA BABU Vs. JERRIN JAMES
August 29, 2022
MARIMUTHU KRISHNASWAMY Vs. STATE OF KERALA
August 29, 2022
MARTHOMA COLLEGE FOR WOMEN Vs. MAHATMA GANDHI UNIVERSITY
July 6, 2022
MARTIN Vs. STATE OF KERALA
July 7, 2022
MARTIN THOMAS Vs. ANJANA ABRAHAM
February 1, 2022
MARY A.A. Vs. TAHSILDAR
September 15, 2022
MARY MARGRET Vs. JOS P. THOMAS
January 21, 2022
MARY SHEELA ALBERT Vs. STATE OF KERALA
February 21, 2022
MARYSADAN APG PVT.LTD. Vs. REVENUE DIVISIONAL OFFICER
August 5, 2022
MARYSADAN PROJECTS PVT. LTD. Vs. STATE OF KERALA
April 12, 2022
MARYSADAN PROJECTS PVT.LTD Vs. STATE OF KERALA
April 13, 2022
MATHACHAN MATHU Vs. STATE OF KERALA
May 27, 2022
MATHEW Vs. STATE OF KERALA
December 7, 2022
MATHEW Vs. STATE OF KERALA
March 2, 2022
MATHEW Vs. STATE OF KERALA
December 16, 2022
MATHEW DANIEL Vs. LEENA MATHEW
August 16, 2022
MATHEW JACOB Vs. STATE OF KERALA
September 2, 2022
MATHEW JOSEPH Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
October 25, 2022
MATHEW K.M. Vs. THRESIAMMA MATHEW
June 16, 2022
MATHEW K.M. Vs. STATE OF KERALA
February 15, 2022
MATHEW P.T. Vs. DISTRICT COLLECTOR, KOTTAYAM
August 26, 2022
MATHEW PAUL Vs. STATE COOPERATIVE ELECTION COMMISSION
December 14, 2022
MATHEW Z PULIKUNNEL Vs. SOPHY THOMAS
March 7, 2022
MATHEW Z PULIKUNNEL Vs. SOPHY THOMAS
April 7, 2022
MATHEW Z.PULIKUNNEL Vs. CHIEF JUSTICE OF INDIA, SUPREME COURT OF INDIA
March 14, 2022
MATHRUBHOOMI ILLUSTRATED WEEKLY Vs. GOPALANKUTTY
January 7, 2022
MATTAMMAL JOSEPH THOMAS Vs. RAFEEKH THEKKE KOLAYATH
September 1, 2022
MATTANCHERRY SC/ST CO-OPERATIVE SOCIETY LTD Vs. A. P. THOMAS
January 12, 2022
MAVELIKKARA-THEKKEKKARA GRAMA PANCHAYAT Vs. GOPINATHAN PILLAI
February 2, 2022
MAYA SUGATHAN Vs. DISTRICT LEGAL SERVICE AUTHORITY
August 5, 2022
MAYANKUTTY Vs. PREMANANDAN
July 19, 2022
MAYMUNATH V.B Vs. STATE OF KERALA
September 1, 2022
MEAMANA BABY Vs. STATE OF KERALA
November 18, 2022
MEBIN Vs. STATE OF KERALA
November 7, 2022
MEENAKSHI S.K. Vs. STATE BANK OF INDIA
November 24, 2022
MEENU KORAH Vs. RAJU KORAH ABRAHAM
February 10, 2022
MEERA GOPINATH Vs. RAJESH KUMAR SINGH
July 18, 2022
MEERA P.O. Vs. ANANDA P. NAIK
January 18, 2022
MEERA R. NAIR Vs. STATE OF KERALA
February 18, 2022
MEHABOOB P.M Vs. STATE OF KERALA
July 22, 2022
MERCY J. Vs. RAJESH
November 9, 2022
MERIN CHERISH Vs. SHIBU M. STANLY
August 19, 2022
MERVIN JOSEPH Vs. DISTRICT COLLECTOR COLLECTORATE, CIVIL STATION,
March 10, 2022
MERYKUTTY Vs. ZONAL MANAGER, BANK OF INDIA
September 15, 2022
MES DENTAL COLLEGE PALACHODE Vs. SHAHANA P.S
July 21, 2022
MICHAEL VETHA SIROMANI Vs. STATE OF KERALA
February 17, 2022
MICHEL STEPHEN Vs. JAISON
October 12, 2022
MICROLITE INDUSTRIES Vs. INDIAN BANK
October 12, 2022
MIDHUN Vs. STATE OF KERALA
March 2, 2022
MIDHUN Vs. STATE OF KERALA
January 5, 2022
MIDLAND RUBBER PRODUCE COMPANY LTD Vs. UTHAYASURIYAN
September 30, 2022
MIDOSH MOHAN A.M. Vs. STATE OF KERALA
November 4, 2022
MIHTHAB HUSSAIN P. Vs. ADMINISTRATOR
June 23, 2022
MINEESH M.P Vs. REGIONAL TRANSPORT AUTHORITY, ERNAKULAM
June 27, 2022
MINI Vs. STATE OF KERALA
June 29, 2022
MINI Vs. ASSISTANT EXECUTIVE ENGINEER PWD ROADS
February 23, 2022
MINI ANTONY Vs. SAVIO ARUJA
April 4, 2022
MINI JOY Vs. DISTRICT REGISTRAR (GENERAL), OFFICE OF DISTRICT REGISTRAR
May 30, 2022
MINU E. MATHEW Vs. RAKESH JOSE
November 8, 2022
MIR REALTORS PVT. LTD. Vs. THRIKKAKKARA MUNICIPALITY
August 19, 2022
MIRAS Vs. STATE OF KERALA
September 23, 2022
MITHESH B. Vs. STATE OF KERALA
October 26, 2022
MITHUN Vs. STATE OF KERALA
December 8, 2022
MITHUN DAS Vs. STATE OF KERALA
December 16, 2022
MITHUN T. ABRAHAM Vs. SUB-COURT OF JUDICATURE
April 19, 2022
MOHAMMED ABDUL SHUKOOR Vs. STATE OF KERALA
April 19, 2022
MOHAMMED ALI AKBAR P. Vs. UNION TERRITORY OF LAKSHADWEEP
December 16, 2022
MOHAMMED ALTHAF Vs. VALAVANNUR GRAMA PANCHAYAT
October 18, 2022
MOHAMMED HAREES Vs. STATE OF KERALA
July 5, 2022
MOHAMMED IQBAL Vs. PRAKASAN
March 11, 2022
MOHAMMED IQBAL Vs. G. MURUKESHAN
March 8, 2022
MOHAMMED ISMAIL Vs. BIJU JAMES
March 4, 2022
MOHAMMED MUSTHAFA Vs. STATE OF KERALA
October 11, 2022
MOHAMMED NAVAB SHAREEF Vs. STATION HOUSE OFFICER KALPENI POLICE STATION
January 13, 2022
MOHAMMED NAZER Vs. UNION TERRITORY OF LAKSHADWEEP
December 23, 2022
MOHAMMED P.V. Vs. MANNIL ABDUL GADHAFI
September 28, 2022
MOHAMMED RAFI Vs. UNION OF INDIA
January 10, 2022
MOHAMMED SHAFI Vs. STATE OF KERALA
October 13, 2022
MOHAMMED SHAMEER Vs. ABDUL MAJEED
January 24, 2022
MOHAMMED SHIBIL P.P. Vs. STATE OF KERALA
August 16, 2022
MOHAMMED SUHAIL Vs. STATE OF KERALA
January 31, 2022
MOHAN SUNDARAM Vs. PUNJAB NATIONAL BANK
December 23, 2022
MOHANACHANDRAN NAIR BALAKRISHNA PILLAI Vs. STATE OF KERALA
August 10, 2022
MOHANAKUMAR K.R. Vs. STATE OF KERALA
August 17, 2022
MOHANAN Vs. DISTRICT COLLECTOR OFFICE OF THE DISTRICT COLLECTOR, COLLECTORATE, KOLLAM
January 18, 2022
MOHANAN Vs. A.V.J. BUILDERS (P) LTD.
March 21, 2022
MOHANAN NAIR P. G. Vs. OMALLUR SERVICE CO-OPERATIVE BANK LTD.
May 5, 2022
MOHANAN.P.P. Vs. STATE OF KERALA
September 15, 2022
MOHANDAS Vs. SURENDRAN
November 7, 2022
MOHANDAS N.S. Vs. RANI P. ELDO
February 10, 2022
MOHD SALEEM Vs. STATE OF KERALA
June 29, 2022
MOHSIN SHEIKH Vs. STATE OF KERALA
January 10, 2022
MOIDEEN Vs. STATE OF KERALA
June 22, 2022
MOIDEEN.KA Vs. STATE OF KERALA
August 8, 2022
MOIDEENKUTTY K. Vs. MANIPARAMBIL VISWANADHAN NAIR
October 10, 2022
MOIDU Vs. STATE OF KERALA
August 19, 2022
MOIDU K.M. Vs. STATE OF KERALA
November 9, 2022
MOINUDDEEN MEHROOF Vs. STATE OF KERALA
July 21, 2022
MOLLY Vs. STATE OF KERALA
June 7, 2022
MOLY KUMARI D. Vs. MANAGING DIRECTOR AYIROPPARA FARMERS SERVICE CO OPERATIVE BANK LTD
October 13, 2022
MONGAM INDANE SERVICES Vs. INDIAN OIL CORPORATION LTD
April 22, 2022
MONISHA C.S Vs. ARSHAKNATH C.P
September 23, 2022
MONSON Vs. STATE OF KERALA
July 14, 2022
MONSON M.C. Vs. STATE OF KERALA
November 16, 2022
MONUDHEEN HAJI Vs. KUZHIMANNA GRAMA PANCHAYATH
July 11, 2022
MOOLAYIL RAJAN Vs. MATHONKANDIYIL PREMAN
July 14, 2022
MOONNIYOOR H.S.S Vs. STATE OF KERALA
January 5, 2022
MOORYANTAKATH MUHAMMED HARIS Vs. M.RAFI
August 2, 2022
MOOSA Vs. VEERAN HAJI
July 19, 2022
MOOSA Vs. STATE OF KERALA
October 20, 2022
MOOSA PATTUPARA Vs. STATE OF KERALA
February 17, 2022
MR.AMAL Vs. STATE OF KERALA
November 8, 2022
MR.GEORGE KUTTY C Vs. DEPUTY DIRECTOR, DAIRY DEVELOPMENT DEPARTMENT KOLLAM DISTRICT
November 15, 2022
MRF LTD. Vs. STATE OF KERALA
September 22, 2022
MUBASHER Vs. STATE OF KERALA
April 4, 2022
MUBASHIR C.P Vs. STATE OF KERALA
July 21, 2022
MUHAMMAD ALI Vs. MAHAMOOD
May 19, 2022
MUHAMMAD FARBEES Vs. RAHEENA
May 31, 2022
MUHAMMAD SHAHAL P. Vs. STATE OF KERALA
May 27, 2022
MUHAMMED Vs. STATE OF KERALA
August 16, 2022
MUHAMMED Vs. UNION OF INDIA
December 9, 2022
MUHAMMED AJMAL Vs. STATE OF KERALA
December 8, 2022
MUHAMMED ALI Vs. HANEEFA @ MUHAMMED HANEEFA
December 1, 2022
MUHAMMED ALI HAJI P.P. Vs. STATE OF KERALA
April 21, 2022
MUHAMMED ALIAS KUNHALAN Vs. SUB INSPECTOR OF POLICE
September 30, 2022
MUHAMMED AMEEN Vs. STATE OF KERALA
August 29, 2022
MUHAMMED AMEEN Vs. STATE OF KERALA
January 14, 2022
MUHAMMED ANAS Vs. STATE OF KERALA
August 31, 2022
MUHAMMED ARIF K.M. Vs. STATE OF KERALA
July 13, 2022
MUHAMMED ASHIQUE Vs. STATE OF KERALA
May 25, 2022
MUHAMMED ASHRAF Vs. TALIPARAMBA MUNICIPALITY
January 7, 2022
MUHAMMED BILAL Vs. STATE OF KERALA
March 15, 2022
MUHAMMED DILDASH Vs. STATE OF KERALA
November 9, 2022
MUHAMMED FAIJAS. P Vs. STATE OF KERALA
September 23, 2022
MUHAMMED FAISAL Vs. UNION OF INDIA
November 9, 2022
MUHAMMED FASAL Vs. STATE OF KERALA
October 14, 2022
MUHAMMED FASIL Vs. STATE OF KERALA
September 28, 2022
MUHAMMED FAYIS Vs. STATE OF KERALA
March 9, 2022
MUHAMMED FIROS Vs. STATE OF KERALA
June 17, 2022
MUHAMMED FIROSEKHAN Vs. STATE OF KERALA
July 11, 2022
MUHAMMED HAJI Vs. AREACODE GRAMA PANCHAYAT
March 4, 2022
MUHAMMED HANEEFA Vs. STATE OF KERALA
July 1, 2022
MUHAMMED HANEEFA Vs. STATE OF KERALA
August 26, 2022
MUHAMMED HARRIS T. Vs. STATE OF KERALA
October 18, 2022
MUHAMMED HASHEER POOLAKKAL Vs. UNITED ARAB BANK
April 7, 2022
MUHAMMED KABIR Vs. STATE OF KERALA
January 13, 2022
MUHAMMED KASIM H. K. Vs. UNION TERRITORY OF LAKSHADWEEP
November 9, 2022
MUHAMMED KHAYEES M. Vs. STATE OF KERALA
September 13, 2022
MUHAMMED KUTTY Vs. STATE OF KERALA
June 22, 2022
MUHAMMED MUBARAQ Vs. STATE OF KERALA
August 17, 2022
MUHAMMED MUSTHAFA Vs. STATE OF KERALA
February 28, 2022
MUHAMMED MUZAMIL Vs. STATE OF KERALA
July 12, 2022
MUHAMMED NADEER Vs. STATE OF KERALA
August 23, 2022
MUHAMMED NAJEEB Vs. STATE OF KERALA
June 10, 2022
MUHAMMED NAVAS Vs. STATE OF KERALA
July 6, 2022
MUHAMMED NAYEEM ULUVAN Vs. RAJEENA
December 20, 2022
MUHAMMED NAZAR Vs. STATE OF KERALA
March 8, 2022
MUHAMMED NIYAS Vs. STATE OF KERALA
November 23, 2022
MUHAMMED RAFEEQ Vs. STATE OF KERALA
November 29, 2022
MUHAMMED RAFI Vs. STATE OF KERALA
January 3, 2022
MUHAMMED RAFI Vs. SATHEESH KUMAR M.V.
July 27, 2022
MUHAMMED RAFI Vs. NOORJAHAN
December 2, 2022
MUHAMMED RAFY P. Y. Vs. STATE OF KERALA
November 10, 2022
MUHAMMED SAFWAN Vs. STATE OF KERALA
December 14, 2022
MUHAMMED SALIM P. Vs. STATE OF KERALA
April 4, 2022
MUHAMMED SHAFFEK Vs. STATE OF KERALA
March 28, 2022
MUHAMMED SHAFI Vs. STATE OF KERALA
October 21, 2022
MUHAMMED SHAHID Vs. STATE OF KERALA
May 18, 2022
MUHAMMED SHAKKEEB HUSSAIN Vs. STATE OF KERALA
December 27, 2022
MUHAMMED SHAMEEL Vs. STATE OF KERALA
July 22, 2022
MUHAMMED SHAMEEM Vs. STATE OF KERALA
October 7, 2022
MUHAMMED SHAMEEM Vs. STATE OF KERALA
January 14, 2022
MUHAMMED SHAMNAD Vs. STATE OF KERALA
January 13, 2022
MUHAMMED SHAREEF. E.A. Vs. STATE OF KERALA
September 6, 2022
MUHAMMED SHERIF B. Vs. REGIONAL TRANSPORT AUTHORITY THIRUVANANTHAPURAM
October 26, 2022
MUHAMMED SUDHEER Vs. STATE OF KERALA
February 18, 2022
MUHAMMED YASIN Vs. STATION HOUSE OFFICER
November 2, 2022
MUHAMMED YOUSAF Vs. STATE OF KERALA
February 14, 2022
MUHAMMEDALI Vs. STATE OF KERALA
September 13, 2022
MUHAMMEDALI KORAMBAYIL Vs. DISTRICT COLLECTOR COLLECTORATE
November 9, 2022
MUHAMMEDUNNI Vs. PATHUMMA
August 30, 2022
MUHSIN P.A. Vs. STATE OF KERALA
May 27, 2022
MUHUMMAD BILAL M. Vs. STATE OF KERALA
November 28, 2022
MUJEEB Vs. RAVEENDRAN
July 25, 2022
MUJEEB Vs. STATE OF KERALA
January 27, 2022
MUJEEB RAHIMAN Vs. THASLEENA
April 4, 2022
MUJEEB RAHMAN Vs. HASEENA.V
June 28, 2022
MUJIB RAHIMAN Vs. KAJA HUSSAIN ALINE NAHAS
December 5, 2022
MUKESH P.K Vs. STATE OF KERALA
June 16, 2022
MUKTARUL HAQUE Vs. STATE OF KERALA
June 8, 2022
MUMTAZ KOYA Vs. STATE OF KERALA
July 21, 2022
MUMTHAS Vs. RAFEEK
July 12, 2022
MUNAWAR DHANISH MOHAMMED Vs. SANILA RAHIM
January 28, 2022
MUNEER Vs. STATE OF KERALA
June 10, 2022
MUNTHASEER Vs. STATE OF KERALA
August 8, 2022
MURALEEDHARAN Vs. REGISTERING AUTHORITY, REGIONAL TRANSPORT OFFICE
March 28, 2022
MURALEEDHARAN Vs. AUTHORISED OFFICER,KARANATAKA BANK LTD
December 1, 2022
MURALI Vs. KERALA AGRICULTURAL UNIVERSITY
August 26, 2022
MURALI Vs. STATE OF KERALA
November 29, 2022
MURALICHAND Vs. THIRUVANANTHAPURAM CORPORATION
June 24, 2022
MURALIDHARAN T.K. Vs. STATE OF KERALA
September 22, 2022
MURALIKRISHNAN Vs. STATE OF KERALA
January 20, 2022
MURUGAN S. Vs. THIRUVANANTHAPURAM DISTRICT COMMITTEE OF KERALA HEAD LOAD WORKERS WELFARE BOARD
October 20, 2022
MURUKESAN RAJI Vs. STATE OF KERALA
October 12, 2022
MURUKESH Vs. STATE OF KERALA
November 8, 2022
MUSAMMIL Vs. STATE OF KERALA
March 9, 2022
MUSTHAFA Vs. STATE OF KERALA
August 23, 2022
MUTHOOT M. GEORGE BANKERS Vs. PRESIDING OFFICER
July 22, 2022
MUTHOOT VEHICLE AND ASSET FINANCE LTD Vs. AJAYAKHOSH R.
August 5, 2022
MUTTAM IHYAUL ISLAM JUMA Vs. KERALA STATE WAQF BOARD
September 13, 2022
MYBUS UNITED SERVICE LLP Vs. STATE OF KERALA
July 27, 2022
MYDHILI Vs. SHEENA M.
June 17, 2022
N. BABU Vs. STATION HOUSE OFFICER
November 28, 2022
N. JAYAMURUGAN Vs. ADJUDICATING AUTHORITY
May 5, 2022
N. K. KAMALUDHEEN Vs. ABDUL JALEEL
September 14, 2022
N. RAVEENDRAN Vs. STATE OF KERALA
May 6, 2022
N. VANAJA Vs. BHANUMATHY
July 19, 2022
N.B. VINOD Vs. VEDAMONY
October 20, 2022
N.PADMAKUMAR Vs. STATE OF KERALA
October 28, 2022
N.T.RAMANATHAN Vs. NENMARA CO-OPERATIVE URBAN BANK LTD
March 18, 2022
N.V.KURIAN Vs. STATE OF KERALA
April 26, 2022
NABEESA PACHEERI Vs. STATE OF KERALA
May 24, 2022
NABIL K. A. Vs. STATE OF KERALA
September 19, 2022
NADUVILMADOM GROUP OF DEVASWOMS Vs. MALABAR DEVASWOM BOARD
June 10, 2022
NAFEESA Vs. STATE OF KERALA
September 1, 2022
NAGAR PANCHAYAT MOONAK Vs. VILLAGE OFFICER KALADY
August 17, 2022
NAHITHA Vs. SREEGHOSH
December 16, 2022
NAIR SERVICE SOCIETY Vs. STATE OF KERALA
March 18, 2022
NAJEEB KANTHAPURAM Vs. K. P. MOHAMMED MUSTHAFA
November 11, 2022
NAJEEB M. S. Vs. SAJNA
September 26, 2022
NAJEEB S Vs. STATE OF KERALA
February 1, 2022
NAJRUL ISLAM Vs. STATE OF KERALA
June 6, 2022
NALINI K.V. Vs. STATE OF KERALA
June 16, 2022
NAMBIDI PRAKASAN Vs. DARUTHAQVA ISLAMIC CULTURAL CENTRE
June 15, 2022
NANDAKUMAR T.P Vs. CENTRAL BUREAU OF INVESTIGATION
November 30, 2022
NANDAKUMAR T.P. Vs. RAJESH GEORGE
July 26, 2022
NANDANAM TILES & SANITARIES (P) LTD. Vs. ABDUL GAFFUR
June 2, 2022
NANDINI Vs. UNION OF INDIA
December 19, 2022
NANU GOPI (EX.INA) Vs. UNION OF INDIA
January 6, 2022
NARAN PADA KAIPENG Vs. STATE OF KERALA
August 24, 2022
NARAYANA PILLAI Vs. SURESH KUMAR
August 11, 2022
NARAYANA PISHARADI Vs. STANCASH CHITS (P) LTD
April 29, 2022
NARAYANAN Vs. KERALA PUBLIC SERVICE COMMISSION
October 26, 2022
NARAYANAN KUTTY Vs. U.A. MATHEW
August 29, 2022
NARAYANAN S. Vs. T. V. SEETHALAKSHMI
June 3, 2022
NARAYANAN T. Vs. STATE OF KERALA
August 26, 2022
NARENDRAN Vs. STATE OF KERALA
July 15, 2022
NARESH KUMAR AGARWAL Vs. MOULSHREE SINGHAL
September 19, 2022
NARURAM Vs. STATE OF KERALA
October 26, 2022
NASAR Vs. STATE OF KERALA
August 16, 2022
NASEEB A.K. Vs. STATE OF KERALA
August 12, 2022
NASEEMA E.M. Vs. MUHAMMED ASHARAF &
October 7, 2022
NASSIM V Y Vs. STATE OF KERALA
August 17, 2022
NATARAJAN Vs. STATE OF KERALA
May 4, 2022
NATIONAL INSURANCE CO. LTD Vs. LATHA DEVI N
February 17, 2022
NATIONAL INSURANCE CO. LTD. Vs. SHIBI MOHANAN
January 3, 2022
NATIONAL INSURANCE CO. LTD. Vs. STATE OF KERALA
October 14, 2022
NATIONAL INSURANCE CO.LTD Vs. NARAYANI
April 5, 2022
NATIONAL INSURANCE CO.LTD. Vs. RAMANI
April 8, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. MAYANKUTTY
July 22, 2022
NATIONAL INSURANCE COMPANY LTD Vs. MADHUSOODHANAN PILLAI
January 19, 2022
NATIONAL INSURANCE COMPANY LTD Vs. LEELAMMA, W/O. AUGUSTINE
February 18, 2022
NATIONAL INSURANCE COMPANY LTD Vs. SREEGHARAN NAIR
July 15, 2022
NATIONAL TESTING AGENCY Vs. MAMATHA SUDHEENDRAN
January 31, 2022
NATIONAL THERMAL POWER CORPORATION LTD Vs. AISHWARYA MOHAN
July 25, 2022
NAUHARSHA Vs. STATE OF KERALA
July 21, 2022
NAVAF P. P. Vs. STATE OF KERALA
September 15, 2022
NAVANEETH N. NATH Vs. STATE OF KERALA
July 8, 2022
NAVANEETH T. Vs. STATE OF KERALA
June 9, 2022
NAVAS Vs. AYISHA NUSRATH
August 30, 2022
NAVAS Vs. STATE OF KERALA
November 9, 2022
NAVAS Vs. STATE OF KERALA
January 11, 2022
NAVAS SHEREEF Vs. STATE OF KERALA
June 2, 2022
NAVEEN Vs. KOLLAM CO OPERATIVE URBAN BANK LTD.
July 5, 2022
NAWAB WAJID Vs. STATE OF KERALA
November 15, 2022
NAWAF Vs. STATE OF KERALA
March 30, 2022
NAWAS Vs. STATE OF KERALA
December 12, 2022
NAZARUDEEN Vs. DECENT JUNCTION SERVICE CO-OP BANK
February 10, 2022
NAZEEM S.R. Vs. KERALA STATE ROAD TRANSPORT CORPORATION KSRTC TRANSPORT BHAVAN
November 8, 2022
NAZEER Vs. STATE OF KERALA
July 25, 2022
NAZEER Vs. STATE OF KERALA
September 28, 2022
NAZIM Vs. STATE OF KERALA
December 20, 2022
NAZIYA B. Vs. STATE OF KERALA
May 10, 2022
NEEMA Vs. STATE OF KERALA
August 16, 2022
NEETHA LUKOSE Vs. STATE OF KERALA
December 7, 2022
NEETHU Vs. TRIJO JOSEPH
June 16, 2022
NEETHU MATHEW Vs. INSPECTOR OF POLICE, ULIKKAL POLICE STATION
August 31, 2022
NELLIKKA UTHAMAN Vs. STATE OF KERALA
September 23, 2022
NELLUVAI AMMINI Vs. CHAVAKKAD TALUK RURAL HOUSING CO OPERATIVE SOCIETY
January 13, 2022
NEW TECH INTERNATIONAL Vs. CANARA BANK
November 1, 2022
NIBIN KHAN Vs. STATE OF KERALA
August 22, 2022
NIBIN KHAN Vs. STATE OF KERALA
June 30, 2022
NIBIN VARGHEESE Vs. STATE OF KERALA
October 7, 2022
NICKY K. XAVIER Vs. STATE OF KERALA
October 17, 2022
NICO TILES MADHAVAM Vs. STATE TAX OFFICER
February 15, 2022
NIDHIN MANOJ Vs. STATE OF KERALA
November 9, 2022
NIDHISH KALAMKAR Vs. STATE OF KERALA
February 15, 2022
NIJAM Vs. STATE OF KERALA
December 15, 2022
NIJAS Vs. STATE OF KERALA
June 28, 2022
NIJESH Vs. STATE OF KERALA
August 30, 2022
NIKHIL KUMAR Vs. STATE OF KERALA
June 23, 2022
NIKHIL ROY Vs. STATE OF KERALA
December 20, 2022
NIKHIL V. Vs. STATE OF KERALA
July 4, 2022
NIMAL JAMES Vs. STATE OF KERALA
July 20, 2022
NIMMI ROY Vs. DENNIS DAS
November 23, 2022
NIMMY RACHEL KOSHY Vs. SACHIN PRAKASH
September 19, 2022
NIMMY ROSE JAMES Vs. LIFE INSURANCE CORPORATION OF INDIA, CHENNAI
February 8, 2022
NIRMALA Vs. SUNDARESAN
July 13, 2022
NIROOP RAJ Vs. COCHIN PORT TRUST
December 8, 2022
NISAMUDHEEN Vs. STATE OF KERALA
April 6, 2022
NISAR RAHEEM Vs. THIDANADU GRAMA PANCHAYAT
June 22, 2022
NISHA HANEEFA Vs. ABDUL LATHEEF
February 15, 2022
NISHA SURESH Vs. STATE OF KERALA
January 20, 2022
NISHA VELLAPAN NAIR Vs. MAHATMA GANDHI UNIVERSITY
August 25, 2022
NISHA VENUGOPAL Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
June 7, 2022
NISHAD Vs. STATE OF KERALA
December 7, 2022
NISHAD Vs. STATE OF KERALA
August 3, 2022
NISHAD MATHEW Vs. STATE OF KERALA
September 29, 2022
NISHADUDEEN Vs. STATE OF KERALA
July 18, 2022
NISHAL O.P. Vs. STATE OF KERALA
October 14, 2022
NISHITH P.M. Vs. STATE OF KERALA
October 19, 2022
NISSAR PATTIKKARAVALAPPIL Vs. SENIOR INTELLIGENCE OFFICER
November 24, 2022
NITHIN CHANDRAN Vs. STATE OF KERALA
January 10, 2022
NITHUN DHARAN Vs. ATHIRA R DEV
October 10, 2022
NITIN A. M. Vs. AYSHA K.
October 11, 2022
NIVYA V.M Vs. SIVAPRASAD M.K.
December 19, 2022
NIXON Vs. STATE OF KERALA
November 7, 2022
NIXON AUGUSTINE Vs. STATE OF KERALA
September 26, 2022
NIYAS Vs. STATE OF KERALA
September 13, 2022
NIYAS Vs. STATE OF KERALA
May 6, 2022
NIZAM Vs. STATE OF KERALA
October 21, 2022
NIZARUDEEN Vs. LAIALA BEEVI
September 1, 2022
NOBLE Vs. STATE OF KERALA
November 10, 2022
NOORJAHAN Vs. STATE OF KERALA
December 19, 2022
NOORUL ISLAM SAMSKARIKA SANGAM Vs. DISTRICT COLLECTOR MALAPPURAM
August 26, 2022
NOUFAL Vs. STATE OF KERALA
September 28, 2022
NOUFAL Vs. STATE OF KERALA
November 25, 2022
NOUSHAD Vs. STATE OF KERALA
January 14, 2022
NOUSHAD FLOURISH Vs. AKILA NOUSHAD
November 21, 2022
NOYAL Vs. STATE OF KERALA
April 1, 2022
NTPC LTD Vs. AISHWARYA MOHAN
July 25, 2022
NTPC LTD. Vs. AISHWARYA MOHAN
July 4, 2022
NUSHATH KOYAMU Vs. UNION OF INDIA
June 3, 2022
NUSHATH KOYAMU Vs. UNION OF INDIA
June 30, 2022
O.M. BASHEER Vs. MANAGING DIRECTOR, K.S.R.T.C.
February 17, 2022
O.N.SOMASEKHARA PANICKER Vs. STATION HOUSE OFFICER PERUMPETTY POLICE STATION
October 19, 2022
OFF THE GRID INTERIORS Vs. STATE OF KERALA
February 21, 2022
OMANA Vs. SUKUMARAN
October 27, 2022
OMANA Vs. REJI KURIAN
April 7, 2022
OMANA T.N Vs. A.K.SINI
January 5, 2022
OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS Vs. PRESTIGE ESTATES PROJECTS LIMITED,
December 22, 2022
OOMMEN Vs. A. K. SAROJINI
March 31, 2022
OOMMEN JACOB Vs. KERALA STATE HOUSING BOARD
July 18, 2022
OOMMEN P. KORAH Vs. AISHA BAIJUKUMAR
November 9, 2022
ORIENTAL INSURANCE CO. LTD Vs. ASWATHY BOBAN
February 22, 2022
ORIENTAL INSURANCE CO. LTD. Vs. SUBHADRA
July 22, 2022
ORIENTAL INSURANCE CO.LTD Vs. V. BABU
June 10, 2022
OTHAYOTH MAMMU HAJI Vs. THEKKAYIL ASHARAF
January 18, 2022
P K SUNIL Vs. STATE OF KERALA
November 10, 2022
P. A. MOHAMMED KUNJU Vs. DEPUTY TAHSILDAR
April 30, 2022
P. A.JOSE Vs. VALSA GEORGE
June 17, 2022
P. C. GEORGE Vs. STATE OF KERALA
May 23, 2022
P. C. THULASEEDHARAN Vs. RENIE FERNANDEZ
June 10, 2022
P. GOPALAKRISHNAN Vs. STATE OF KERALA
April 19, 2022
P. GOPALAKRISHNAN Vs. STATE OF KERALA
March 8, 2022
P. M. PARTHAKUMAR Vs. AJITH VISWANATH
January 14, 2022
P. MAYADEVI Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT
May 26, 2022
P. N. BALASUBRAMANI Vs. UCO BANK
September 28, 2022
P. RASHEEDALI Vs. VALIERY VAIDYASALA
October 31, 2022
P. SHEELA REMANI Vs. R. MOHANKUMAR
March 15, 2022
P. SREEDHARAN, SON OF KRISHNA KURUP Vs. KERALA CO-OPERATIVE TRIBUNAL
March 16, 2022
P. T. JOSEPH Vs. MATSYAFED (KERALA STATE CO-OPERATIVE FEDERATION FOR FISHERIES DEVELOPMENT LTD. )
August 25, 2022
P. T. MUSTHAFA Vs. STATE OF KERALA
August 8, 2022
P. V. MOHAMMED Vs. MANNIL ABDUL GADHAFI ALIAS ABDUL GADHAFI MANNIL
September 28, 2022
P. V. NEETHUMOL Vs. JINSON LAZAR
August 23, 2022
P.A. SAKIR AHMED Vs. KERALA STATE FINANCIAL ENTERPRISES LTD.
February 18, 2022
P.A.JAMAL Vs. DISTRICT COLLECTOR/CHAIRMAN OF DISTRICT LEVEL TELECOM COMMITTEE
June 28, 2022
P.A.LOGISTICS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 14, 2022
P.A.NOUSHAD Vs. STATE OF KERALA
February 2, 2022
P.A.SUDHEESH Vs. MAHASUDARSANAM CORPORATION
December 2, 2022
P.B.PRADEEP KUMAR Vs. MARADU MUNICIPALITY
January 7, 2022
P.C. CHANDRAKUMARI Vs. KERALA KHADI AND VILLAGE INDUSTRIES BOARD
December 12, 2022
P.C. GEORGE Vs. STATE OF KERALA
May 27, 2022
P.G. KOSHY PANIKER Vs. STATE OF KERALA
September 14, 2022
P.G. RAGHAVAN PILLAI Vs. STATE OF KERALA
February 2, 2022
P.G.JOSEPH Vs. STATE OF KERALA
December 1, 2022
P.G.MATHEW Vs. AIRPORT DIRECTOR, AIRPORT AUTHORITY OF INDIA
March 28, 2022
P.GOPALAKRISHNAN Vs. STATE OF KERALA
February 7, 2022
P.GOPALAKRISHNAN ALIAS DILEEP Vs. STATE OF KERALA
January 22, 2022
P.GOPALAKRISHNAN ALIAS DILEEP Vs. STATE OF KERALA
January 29, 2022
P.H. SEBASTIAN Vs. UNION OF INDIA
July 22, 2022
P.K. RAMDAS Vs. ADDITIONAL DIRECTOR GENERAL OF EDUCATION
June 1, 2022
P.K. VIJAYAN Vs. ANNAKUTTY MATHEW
April 12, 2022
P.K.BALAN Vs. KARTHIYAYANI
December 20, 2022
P.M. JOHNSON Vs. BIJU PRABHAKAR
August 22, 2022
P.M. MATHAI Vs. KERALA STATE ELECTRICITY BOARD
November 4, 2022
P.M. NAFEESA BASHEER Vs. P.T. SUNDARAN
October 7, 2022
P.M.MUHEMMED ALI Vs. S. RAMAKRISHNAN S/O SANKUNNY V.A
February 21, 2022
P.N. MOHAN KUMAR Vs. RAJAN
October 28, 2022
P.P.THOBIYAS Vs. STATE OF KERALA
February 23, 2022
P.R. SUGASREE Vs. STATE OF KERALA
December 8, 2022
P.SAKKARIYA Vs. STATE OF KERALA
June 28, 2022
P.T USHA Vs. UNION OF INDIA
July 21, 2022
P.T. BENNY Vs. STATE OF KERALA
July 15, 2022
P.T.DAVIS Vs. DIRECTOR OF MINING AND GEOLOGY
September 26, 2022
P.V. ABDUL NAZAR Vs. AUTHORISED OFFICER & GENERAL MANGER
November 8, 2022
P.V. NARAYANAN Vs. KELTRON PROJECTORS LTD.
November 18, 2022
P.V.HAMZA Vs. MUHAMMED
August 3, 2022
P.V.RAVEENDRAN Vs. C.V.USHAKUMARI
November 7, 2022
P.V.VELAYUDHAN NAIR MANKERI Vs. DISTRICT SUPPLY OFFICER MALAPPURAM
August 26, 2022
P.VIJAYAN Vs. SUB COLLECTOR, OTTAPPALAM
May 23, 2022
PADIKKAL SURESH Vs. PRADEEPA
May 17, 2022
PADMAKSHI Vs. NALINI
August 31, 2022
PADMAKUMARI Vs. R.RAJA RAJA VARMA
August 5, 2022
PADMANABHAN Vs. STATE OF KERALA
February 3, 2022
PADMINI AMMA.K Vs. VALSALA K. K.
January 19, 2022
PALAKKAD RUBBERS Vs. GM, DISTRICT INDUSTRIES CENTER
February 7, 2022
PALAKKUZHIYAN MOITHEEN Vs. JAMES PULLANTHANIKKAL
August 10, 2022
PALAKKUZHIYAN MOITHEEN Vs. JAMES PULLANTHANIKKAL
July 21, 2022
PALLASSANA RURAL CREDIT CO-OPERATIVE SOCIETY LTD. Vs. JOINT REGISTRAR (GENERAL), OFFICE OF THE CO-OPERATIVE SOCIETIES
March 9, 2022
PANANGOTTUM THAREMMAL SARA Vs. P. T. KUTTIALY
February 17, 2022
PANAYAPPILLY SREE NARAYANA GURUSWAMI TRUST Vs. CORPORATION OF KOCHI
July 29, 2022
PANCHAMI RAJU Vs. EEPPEN MONICHEN
October 14, 2022
PANJAL GRAMA PANCHAYAT Vs. ANEESH P
March 25, 2022
PAPPACHAN C.P. Vs. STATE OF KERALA
September 30, 2022
PARENGAL ABOOBACKER Vs. KATTUMUNDA NABEESA
June 17, 2022
PARLE AGRO PVT.LTD. Vs. SENIOR INSPECTOR
December 20, 2022
PART-TIME ADMINISTRATOR, ADAT FARMERS SERVICE COOPERATIVE BANK LTD. Vs. VIPIN K. HARI
December 1, 2022
PARTHAKUMAR Vs. AJITH VISWANATH
January 14, 2022
PARTHASARATHY R. Vs. STATE OF KERALA
April 6, 2022
PARVATHAVALLI Vs. RAMANATHAN
October 25, 2022
PARVATHI SONIA SOORAJ @ SONIA SKARIA Vs. UNION OF INDIA
April 5, 2022
PARVATHY S. Vs. DIRECTOR GENERAL OF HEALTH SERVICES
May 25, 2022
PARVEZ SHEIKH PROPRIETOR Vs. FUSUN INFRASTRUCTURE PVT. LTD
August 31, 2022
PAUL K. PULIKOTTIL Vs. INFORMATION COMMISSIONER STATE INFORMATION COMMISSION
November 4, 2022
PAUL K.R Vs. STATE OF KERALA
August 16, 2022
PAUL PANJIKKARAN Vs. TALUK SUPPLY OFFICER, CHALAKUDY
April 8, 2022
PAULY VADAKKAN Vs. CORPORATION OF COCHIN
August 19, 2022
PAULY VADAKKAN Vs. CORPORATION OF COCHIN
June 14, 2022
PAVITHRAN Vs. LAISY SANTHOSH
January 3, 2022
PAYYANNUR TOURISM HOTEL Vs. SECRETARY, PAYYANNUR MUNICIPALITY
July 26, 2022
PEGGY FEN Vs. CENTRAL BOARD OF FILM CERTIFICATION
February 10, 2022
PEPSICO INDIA HOLDINGS PRIVATE LIMITED Vs. STATE OF KERALA
February 3, 2022
PERIYAR ARCADE KOTTAMAM Vs. VILLAGE OFFICER
August 17, 2022
PETER MYALIPARAMBIL Vs. UNION OF INDIA
January 25, 2022
PGCCPL Vs. KERALA STATE ELECTRICITY BOARD LTD.
November 9, 2022
PHILIP Vs. STATE OF KERALA
May 10, 2022
PHILIP KOSHY Vs. GOLDA MARIA JOSE
April 26, 2022
PHILIP MENDEZ V.L. Vs. DR JUBIN THOMAS
September 23, 2022
PHILIPS INDIA LIMITED Vs. DR.P.V.GOVINDAN NAIR
February 4, 2022
PINNACLE VEHICLES AND SERVICES PRIVATE LIMITED Vs. UNION OF INDIA
April 13, 2022
PIOUS JOSEPH Vs. KALLOORKAD GRAMA PANCHAYATH
January 25, 2022
PKV INFRATECH (OPC) PRIVATE LTD Vs. SUPERINTENDING ENGINEER
March 30, 2022
PONDSON JOHN Vs. STATE OF KERALA
June 27, 2022
PONNAMMA THOMAS Vs. STATE OF KERALA
February 15, 2022
PONNU Vs. KASU
September 27, 2022
POONITHURA SERVICE CO-OPERATIVE BANK LTD Vs. VARGHESE K.Y.
August 22, 2022
POOZHIPARAMBATH SAFIYA Vs. MAPPANTAVIDA SREEDHARAN
November 14, 2022
POULOSE Vs. STATE OF KERALA
May 19, 2022
PRABHAJITH Vs. STATE OF KERALA
October 26, 2022
PRABHAKARAN D. Vs. STATE OF KERALA
July 27, 2022
PRADEEP Vs. STATE OF KERALA
November 11, 2022
PRADEEP Vs. STATE OF KERALA
November 4, 2022
PRADEEP Vs. STATE OF KERALA
October 7, 2022
PRADEEP Vs. STATE OF KERALA
June 14, 2022
PRADEEP KUMAR Vs. STATE OF KERALA
June 3, 2022
PRADEEP KUMAR Vs. MARADU MUNICIPALITY
March 4, 2022
PRADEEP KUMAR Vs. STATE OF KERALA
September 6, 2022
PRADEEP KUMAR P. Vs. STATE OF KERALA
February 3, 2022
PRADEEP M.P. Vs. STATE OF KERALA
February 21, 2022
PRADEEPCHANDRAN Vs. STATE OF KERALA
January 10, 2022
PRADEES MADHAVAN Vs. STATE OF KERALA
August 11, 2022
PRADIP MALIK Vs. STATE OF KERALA
June 24, 2022
PRAICY JOSEPH Vs. REGIONAL TRANSPORT OFFICER
November 23, 2022
PRAJEESH Vs. STATE OF KERALA
May 27, 2022
PRAJEESH Vs. STATE OF KERALA
November 8, 2022
PRAJEESH M. Vs. STATE OF KERALA
May 20, 2022
PRAKASH Vs. STATE OF KERALA
June 8, 2022
PRAKASH Vs. STATE OF KERALA
October 12, 2022
PRAKASH KARAT Vs. STATE OF KERALA
October 13, 2022
PRAKASH O. S. Vs. STATE OF KERALA
July 20, 2022
PRAKASH R. Vs. STATE OF KERALA
October 11, 2022
PRAKASHAN V.P. Vs. AKSHARA RAJESH
November 15, 2022
PRAMEELA K.BABU Vs. BOJI VASU
November 29, 2022
PRAMOD P. Vs. UNION OF INDIA
July 7, 2022
PRANAV Vs. STATE OF KERALA
October 13, 2022
PRANAV G. MOHAN Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
May 10, 2022
PRANAV M.R. Vs. STATE OF KERALA
September 19, 2022
PRASAD Vs. SUSEELA
June 29, 2022
PRASAD Vs. VAIKOM MUNICIPALITY
May 20, 2022
PRASAD Vs. STATE OF KERALA
August 29, 2022
PRASANNAKUMAR P.K. PEON Vs. MANAGING DIRECTOR KERALA STATE DEVELOPMENT CORPORATION FOR SCHEDULE CASTE & SCHEDULED TRIBES LTD.
September 27, 2022
PRASANNAKUMAR P.T. Vs. STATE OF KERALA
November 11, 2022
PRASANNAKUMARI P R HEADMISTRESS Vs. STATE OF KERALA
March 25, 2022
PRASANNAKUMARI.P.R. Vs. STATE OF KERALA
June 22, 2022
PRASANNAN Vs. SIVADASAN
August 31, 2022
PRASANTH Vs. STATE OF KERALA
November 7, 2022
PRASANTH JOSEPH Vs. KERALA AGRICULTURAL UNIVERSITY
July 27, 2022
PRASHOB K. Vs. STATE OF KERALA
October 12, 2022
PRATHEESH P.C. Vs. AVANI P.P.
November 9, 2022
PRATHEESH@ ANKI Vs. STATE OF KERALA
May 31, 2022
PRAVEEN Vs. STATE OF KERALA
October 13, 2022
PRAVEEN Vs. STATE OF KERALA
November 28, 2022
PRAVEEN Vs. STATE OF KERALA
April 1, 2022
PRAVEEN K.R. Vs. STATE OF KERALA
October 17, 2022
PRAVEEN O. P. Vs. PRADEEP P. U.
February 10, 2022
PRAVEEN VASUDEVA KURUP Vs. STATE OF KERALA
September 13, 2022
PRAVEEN XAVIER Vs. STATE OF KERALA
January 25, 2022
PRECIOUS BLOOD MISSIONARIES Vs. NISHANTH LUIZE
July 6, 2022
PREESA FOODS AND SPICES (INDIA) PRIVATE LIMITED Vs. STATE OF KERALA
April 4, 2022
PREETHAMOL JOSEPH Vs. SHAJI JOHN
April 4, 2022
PREETHI DANIEL Vs. TITTY MATHEW THOMAS
June 21, 2022
PREMA KUMAR P. Vs. TRAVANCORE DEVASWOM BOARD
July 26, 2022
PREMACHANDRAN KEEZHOTH Vs. CHANCELLOR
February 23, 2022
PREMALATHA Vs. JAMEELA
October 18, 2022
PREMAVATHY C.S. Vs. DIVISIONAL FOREST OFFICER, NILAMBUR
August 26, 2022
PREMJITHLAL V.P. Vs. PETER JOHN ASWEZ
December 19, 2022
PRESIDENT THIRUVALLOOR GRAMA PANCHAYATH Vs. DEPUTY DIRECTOR OF PANCHAYATHS
March 8, 2022
PRESIDENT, ANICKAD REGIONAL FARMERS SERVICE COOPERATIVE BANK LTD Vs. BENNY THOMAS
August 30, 2022
PRESTIGE ESTATES PROJECTS LIMITED Vs. SECRETARY THRIKKAKARA MUNICIPALITY, KAKKANAD
November 22, 2022
PRIJI Vs. STATE OF KERALA
August 22, 2022
PRINCIPAL COMMISSIONER OF CENTRAL TAX AND CENTRAL EXCISE Vs. SOUTH INDIAN BANK LTD.
July 29, 2022
PRINCIPAL KIMS COLLEGE OF NURSING Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
September 29, 2022
PRINCIPAL SABARI PTB SMARAKA H.S.S ADAKKAPUTHUR Vs. ADDITIONAL REGISTERING AUTHORITY
April 8, 2022
PRINCIPAL SECRETARY, FOOD CIVIL SUPPLIES Vs. S. CHANDRAMOHAN NAIR
April 8, 2022
PRINCIPAL, KANNUR MEDICAL COLLEGE Vs. ADITHYA K.
July 13, 2022
PRODAIR AIR PRODUCTS INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF STATE TAX SPECIAL CIRCLE II, KERALA SGST DEPARTMENT
January 6, 2022
PROF. K.I. ANTONY Vs. SHIBILI SAHIB VICE PRESIDENT, THE THODUPUZHA PRIMARY CO-OPERATIVE AGRICULTURAL & RURAL DEVELOPMENT BANK LTD.
February 21, 2022
PROF. M.K. SANOO Vs. STATE OF KERALA
January 10, 2022
PUNJAB NATIONAL BANK Vs. A.K. NANDHAN
January 7, 2022
PURNIMA DISTRIBUTORS Vs. M.P. THIMMAPPA
January 12, 2022
PURUSHOTHAMAN Vs. STATE OF KERALA
September 6, 2022
PURUSHOTHAMAN Vs. STATE OF KERALA
October 6, 2022
PUSHKARAN Vs. STATE OF KERALA
May 10, 2022
PUSHPY JOHN Vs. STATE OF KERALA
July 13, 2022
PUTHEN MODERN RICE MILL Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD
September 28, 2022
PUTHETTU DEVELOPERS PVT. LTD. Vs. STATE OF KERALA
August 10, 2022
PUTHIYA MALIYAKKAL MINAVER Vs. T.P. RAMLA
November 29, 2022
PUTHUKKATTU PAREEKUTTY ALIYAR Vs. STATE OF KERALA
September 28, 2022
R. BAJI Vs. KERALA STATE ROAD TRANSPORT CORPORATION LIMITED
July 1, 2022
R. SURESH Vs. CHAIRMAN, ATHURASRAMAM N. S. S. HOMOEO MEDICAL COLLEGE
February 15, 2022
R.D.RAJAN Vs. STATE OF KERALA
March 25, 2022
R.KARTHIK Vs. STATE OF KERALA
July 19, 2022
R.RAMARAJA VARMA Vs. STATE OF KERALA
May 27, 2022
R.SASIKUMAR Vs. LAKSHMIKUTTY AMMA
November 14, 2022
R.SURESH Vs. CHAIRMAN, ATHURASRAMAM N.S.S.HOMEO MEDICAL COLLEGE
August 8, 2022
R.V. ABDUL JALEEL Vs. ASSISTANT LABOUR OFFICER
May 25, 2022
RADHA Vs. STATE OF KERALA
August 29, 2022
RADHADEVI C. G. Vs. STATE OF KERALA
January 18, 2022
RADHAKRISHNA PILLAI Vs. STATE OF KERALA
November 7, 2022
RADHAKRISHNAN Vs. C.B.SREEKUMAR
November 7, 2022
RADHAKRISHNAN Vs. CORPORATION OF THIRUVANANTHAPURAM
January 4, 2022
RADHAMANI Vs. INDIRAMMA
November 23, 2022
RAFEEK Vs. STATE OF KERALA
December 6, 2022
RAGESH Vs. FRANK JOHN
September 19, 2022
RAGESH MENON Vs. SALINI SREEDHAR
December 5, 2022
RAGESHKUMAR K.T. Vs. STATE OF KERALA
October 18, 2022
RAHEES Vs. STATE OF KERALA
January 14, 2022
RAHIM Vs. STATE OF KERALA
June 10, 2022
RAHIYA P Vs. SOUTH INDIAN BANK LTD
November 23, 2022
RAHUL Vs. STATE OF KERALA
June 7, 2022
RAHUL Vs. STATE OF KERALA
August 31, 2022
RAHUL Vs. STATE OF KERALA
December 9, 2022
RAHUL K. R. Vs. STATE OF KERALA
November 2, 2022
RAHUL K.P. Vs. PRADEEP KUMAR K.K.
October 13, 2022
RAHUL KRISHNA @PRASANTH Vs. STATE OF KERALA
September 13, 2022
RAHUL P.R. Vs. STATE OF KERALA
August 23, 2022
RAHUL P.U. Vs. GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY
November 30, 2022
RAHUL R. NAIR Vs. STATE OF KERALA
July 27, 2022
RAHUL RAJ Vs. STATE OF KERALA
October 27, 2022
RAHUL RAJAN Vs. STATE OF KERALA
June 9, 2022
RAHUL SUBHASH Vs. STATE OF KERALA
February 2, 2022
RAHUL T.R Vs. STATE OF KERALA
August 29, 2022
RAHUL V. Vs. STATE OF KERALA
June 3, 2022
RAHUL V.G. Vs. STATE OF KERALA
October 28, 2022
RAJ SAGAR Vs. STATE OF KERALA
August 19, 2022
RAJAMMA Vs. RAMAKRISHNAN
November 8, 2022
RAJAN Vs. STATE OF KERALA
December 20, 2022
RAJAN E. K. Vs. AUTHORIZED OFFICER, CANARA BANK
May 18, 2022
RAJAN J. PALLAN Vs. MUNICIPAL CORPORATION OF THRISSUR
June 8, 2022
RAJAN. K. Vs. STATE OF KERALA
August 26, 2022
RAJANI D. Vs. KISHORE M.C.
August 24, 2022
RAJANI VIJAYAN Vs. STATE OF KERALA
July 5, 2022
RAJASREE RAJAN Vs. SREERAJ K.
October 27, 2022
RAJEENA K. Vs. STATE OF KERALA
January 11, 2022
RAJEESH K.M. Vs. STATE OF KERALA
August 16, 2022
RAJEEV Vs. STATE OF KERALA
June 28, 2022
RAJEEV Vs. STATE OF KERALA
August 8, 2022
RAJEEV Vs. STATE OF KERALA
July 21, 2022
RAJEEV BABU Vs. STATE OF KERALA
September 6, 2022
RAJEEVAN. R. Vs. SANTHOSH
January 31, 2022
RAJENDRA BABU Vs. BANK OF BARODA
May 30, 2022
RAJENDRA PANICKER Vs. PRAKASH
July 8, 2022
RAJENDRAN Vs. JANCY
November 14, 2022
RAJENDRAN Vs. DIRECTOR GENERAL
October 14, 2022
RAJENDRAN K. Vs. STATE OF KERALA
December 19, 2022
RAJENDRAN NAIR Vs. AIRPORTS AUTHORITY OF INDIA
August 29, 2022
RAJESH Vs. STATE OF KERALA
August 23, 2022
RAJESH Vs. STATE OF KERALA
September 23, 2022
RAJESH Vs. SHANAVAS S.
May 26, 2022
RAJESH Vs. STATE OF KERALA
April 19, 2022
RAJESH Vs. LINCY
May 25, 2022
RAJESH Vs. DISTRICT COLLECTOR, THRISSUR THRISSUR, PIN-680 001
January 11, 2022
RAJESH Vs. STATION HOUSE OFFICER
December 5, 2022
RAJESH A. NAIR Vs. STATE OF KERALA
December 8, 2022
RAJESH BABU Vs. CHAIRMAN AND MANAGING DIRECTOR, BHARAT SANCHAR NIGAM LTD
April 13, 2022
RAJESH CHANDRAN Vs. GOPALAKRISHNAN NAIR
July 22, 2022
RAJESH JOHN Vs. MURALIKRISHNA DUGGIRALA
February 17, 2022
RAJESH NARAYANAN Vs. STATE OF KERALA
August 16, 2022
RAJESHKUMAR Vs. DIST. COLLECTOR
February 8, 2022
RAJESWARI R. Vs. REGISTRAR, COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
July 29, 2022
RAJI V.O. Vs. STATE OF KERALA
November 21, 2022
RAJI VENUGOPAL Vs. BINOY
June 17, 2022
RAJKUMAR Vs. STATE OF KERALA
November 8, 2022
RAJKUMAR G. Vs. STATE OF KERALA
July 1, 2022
RAJKUMAR GUPTA Vs. STATE OF KERALA
February 1, 2022
RAJKUMAR S. NAIR Vs. STATE OF KERALA
June 30, 2022
RAJKUMAR. P @ RAJAN Vs. ASHOKAN P. K.
March 14, 2022
RAJU Vs. STATE OF KERALA
August 16, 2022
RAJU CHANDRAN Vs. LATHA SUNDERSWARAN
December 19, 2022
RAJU K.P. Vs. STATE OF KERALA
July 19, 2022
RAJU NARAYANA SWAMY Vs. STATE OF KERALA
October 11, 2022
RAJULA Vs. DISTRICT COLLECTOR
October 18, 2022
RAKASHKUMAR Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY PALAKKAD, REGIONAL TRANSPORT OFFICE PALAKKAD P.O., PALAKKAD 678 001
January 13, 2022
RAKESH Vs. STATE OF KERALA
April 5, 2022
RAKESH Vs. STATE OF KERALA
October 27, 2022
RAKESH Vs. STATE OF KERALA
October 7, 2022
RAKESH M.R Vs. STATE OF KERALA
April 7, 2022
RAKESH SHARMA Vs. STATE OF KERALA
September 2, 2022
RAKHI BOSE Vs. UNION OF INDIA
June 21, 2022
RAKHIMOL RAMACHANDRAN Vs. SARATH R.
August 16, 2022
RAMACHANDRA MANIYANI Vs. STATE OF KERALA
April 12, 2022
RAMACHANDRAN Vs. STATE OF KERALA
March 30, 2022
RAMACHANDRAN P. Vs. STATE OF KERALA
May 17, 2022
RAMACHANDRAN. K. Vs. STATE OF KERALA
September 14, 2022
RAMAKRISHNAN Vs. BRANCH MANAGER TRISSUR DISTRICT CO OPERATIVE BANK
April 26, 2022
RAMAKRISHNAN Vs. THANKA
October 7, 2022
RAMAKRISHNAN P. K. Vs. KERALA STATE BEVERAGES (M&M) CORPORATION LTD
January 6, 2022
RAMAN NAIR N. K. Vs. STATE OF KERALA
June 28, 2022
RAMANALUKKAL SHAREEF Vs. MOHAMMED
April 11, 2022
RAMANKUTTY Vs. NARUL HUDHA YATHIM KHANA
January 20, 2022
RAMANKUTTY, S/O GOVINDANKUTTY Vs. CHANDRASEKHARA MARAR S/O NEELAKANDA MARAR
January 17, 2022
RAMEES RAJA Vs. STATE OF KERALA
June 24, 2022
RAMEEZ Vs. STATE OF KERALA
May 6, 2022
RAMESAN.K.M. Vs. STATE OF KERALA
September 15, 2022
RAMESH Vs. STATE OF KERALA
October 10, 2022
RAMESH Vs. SHERAFFUNISA
February 28, 2022
RAMESHAN K. Vs. STATE OF KERALA
June 8, 2022
RAMLA Vs. KHADEEJA
December 16, 2022
RAMSHEED M Vs. STATE OF KERALA
November 15, 2022
RAMSIYAMOL R. S. Vs. STATE OF KERALA
November 7, 2022
RANGAN @ SREERANGAN Vs. STATE OF KERALA
September 30, 2022
RANGASWAMY Vs. STATE OF KERALA
July 14, 2022
RANI SAJI SAM Vs. STATE OF KERALA
October 13, 2022
RANI SAJI SAM Vs. STATE OF KERALA
July 5, 2022
RANI SAJI SAM Vs. STATE OF KERALA
July 1, 2022
RANI SAJI SAM Vs. STATE OF KERALA
December 20, 2022
RANI SAJI SAM Vs. STATE OF KERALA
July 20, 2022
RANI SAJI SAM Vs. STATE OF KERALA
November 1, 2022
RANI SAJI SAM Vs. STATE OF KERALA
August 1, 2022
RANI SAJI SAM Vs. STATE OF KERALA
October 19, 2022
RANJITH C. Vs. STATE OF KERALA
September 27, 2022
RANJITH MAVEETTIL Vs. STATE OF KERALA
July 18, 2022
RANJITH P.R. Vs. STATE OF KERALA
January 14, 2022
RANJITH P.T.K. Vs. UNIVERSITY OF CALICUT
July 8, 2022
RANJITH T Vs. STATE OF KERALA
September 2, 2022
RANJU JOSE Vs. GIJESH GEORGE
November 11, 2022
RAPHY JOHN Vs. LAND REVENUE COMMISSIONER
May 25, 2022
RASEENA Vs. SAMEER
June 14, 2022
RASHEED Vs. MARY FERNANDEZ
July 25, 2022
RASHID KHAN Vs. STATE OF KERALA
July 11, 2022
RASIYA Vs. ARJUNAN
October 18, 2022
RATHEESH Vs. STATE OF KERALA
June 2, 2022
RATHEESH Vs. STATE OF KERALA
September 6, 2022
RATHEESH Vs. STATE OF KERALA
January 6, 2022
RATHEESH Vs. STATE OF KERALA
March 3, 2022
RATHEESH J.B. Vs. KERALA PUBLIC SERVICE COMMISSION
August 16, 2022
RATHEESH KUMAR Vs. JITHENDRAKUMAR T.LODHYA
July 20, 2022
RATHEESH P.K. Vs. COCHIN INTERNATIONAL AIRPORT LTD.
November 24, 2022
RATHEESH R. Vs. STATE OF KERALA
November 8, 2022
RATHEESH T.S. Vs. STATE OF KERALA
July 14, 2022
RATHEESHMON Vs. STATE OF KERALA
November 3, 2022
RATNAMANI GEORGE Vs. AUTHORIZED OFFICER
May 18, 2022
RAVEENDRAN Vs. STATE OF KERALA
May 6, 2022
RAVEENDRAN Vs. PARIYARAM GRAMA PANCHAYATH
September 1, 2022
RAVEENDRAN A. Vs. UNION OF INDIA
June 17, 2022
RAVI Vs. STATE OF KERALA
September 15, 2022
RAVI @ RAVEENDRAN Vs. STATE OF KERALA
August 19, 2022
RAVI KEEZHEDATH Vs. STATE OF KERALA
February 21, 2022
RAVI P.I. Vs. SREE NARAYANA DHARMA SAMAJAM
February 8, 2022
RAVINDRAN Vs. THRIVIKRAMAN NAMBOOTHIRI
July 25, 2022
RAVIS EXPORTS Vs. UNION OF INDIA
May 18, 2022
RAYEES V.V. Vs. STATE OF KERALA
July 27, 2022
RAZIA Vs. UNIVERSITY OF KERALA
March 11, 2022
RAZIA SALAM Vs. STATE OF KERALA
August 30, 2022
REFINERY EMPLOYEES UNION Vs. UNION OF INDIA
May 5, 2022
REGHU T. P. Vs. STATE OF KERALA
June 23, 2022
REGHUNADHAN NAIR Vs. STATE OF KERALA
January 27, 2022
REGHUNATHAN NAIR Vs. BOBBY A. THOMAS
August 24, 2022
REGIONAL CANCER CENTRE Vs. FLOWER AUGUSTINE
November 16, 2022
REGIONAL CANCER CENTRE (RCC) Vs. GANGA DEVI C.
July 21, 2022
REGIONAL DIRECTOR Vs. SHAJI V.K
February 25, 2022
REGIONAL MANAGER Vs. BINDU VIJAYAKUMAR
November 8, 2022
REGIONAL TRANSPORT OFFICER Vs. SUMESH
November 2, 2022
REGISTRAR, KERALA AGRICULTURAL UNIVERSITY, VELLANIKKARA Vs. ELIZABETH K. SYRIAC
March 17, 2022
REHANA HARIS Vs. PHILIP SKARIAH
September 26, 2022
REHINA S.S. Vs. STATE OF KERALA
November 23, 2022
REJANIMOL T. J. Vs. STATE OF KERALA
August 22, 2022
REJI K. JOSHY Vs. JOINT REGISTRAT OF CO-OPERATIVE SOCIETIES
April 7, 2022
REJI VARGHESE Vs. TRANSPORT COMMISSIONER, GOVERNMENT SECRETARIAT
July 6, 2022
REJIMON Vs. STATE OF KERALA
August 29, 2022
REJIN RAVI Vs. NADIYA KRISHNAN
July 6, 2022
REKHA Vs. STATE OF KERALA
July 27, 2022
REKHA K. N. Vs. STATE OF KERALA
September 22, 2022
REKHA SEBI Vs. ROSALIND JOHN
December 16, 2022
RELIANCE GENERAL INSURANCE CO.LTD Vs. PRAMEELA T.G
March 2, 2022
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. ANNAMMA RAJU @ BINCY
October 27, 2022
RELIANCE JIJO INFOCOMM LTD Vs. MUNICIPAL CORPORATION OF THRISSUR
January 21, 2022
REMA DEVI Vs. UNION OF INDIA
January 12, 2022
REMANAN Vs. CHITHRAN
November 7, 2022
REMANI AMMA Vs. PROPRIETOR WESTERN INDIA CASHEW COMPANY PVT LTD
July 15, 2022
REMYA MURALEEDHARAN Vs. HUMBLE SHYAM
September 19, 2022
RENI BIJU Vs. KOTTAYAM MUNCIPALITY
June 17, 2022
RENJINI Vs. STATE OF KERALA
November 7, 2022
RENJITH Vs. STATE OF KERALA
December 19, 2022
RENJITH Vs. STATE OF KERALA
April 12, 2022
RENJITH Vs. STATE OF KERALA
May 27, 2022
RENJITH Vs. STATE OF KERALA
June 6, 2022
RENJITH MAHESHWARY Vs. UNION OF INDIA
May 24, 2022
RENJITH PANNACKAL Vs. STATE OF KERALA
August 1, 2022
RENJU JOSY Vs. SONY FRANCIS
July 18, 2022
RENNY ELIZAABETH UMMAN Vs. AMRUTHA RAJ BABY
December 19, 2022
RENOJ R.S. Vs. STATE OF KERALA
October 26, 2022
RESHMI G. PILLAI Vs. SECRETARY, AKATHETHARA GRAMA PANCHAYATH
June 28, 2022
RESHMI R. CHANDRAN Vs. STATE OF KERALA
October 20, 2022
RESHMY L. Vs. KERALA STATE ROAD TRANSPORT CORPORATION
October 6, 2022
RESIN MUHAMMED Vs. STATION HOUSE OFFICER, PERUMBAVOOR POLICE STATION
January 6, 2022
REV. T. G. JOHNSON Vs. STATE OF KERALA
May 18, 2022
REVENUE DIVISIONAL OFFICER Vs. POOTHOTTA RESORTS PVT. LTD.
December 20, 2022
REVENUE DIVISIONAL OFFICER/SUB COLLECTOR, REVENUE DIVISIONAL OFFICE Vs. ASWATH KUMAR SHENOY
January 12, 2022
REYON ANTONY Vs. STATE OF KERALA
August 11, 2022
RIHAN KOCHERY Vs. REGISTRAR
September 1, 2022
RIHAN KOCHERY Vs. REGISTRAR, NATIONAL UNIVERSITY OF ADVANCED LEGAL STUDIES
September 29, 2022
RIJIL CHAPPAYIL Vs. REGIONAL PASSPORT OFFICER, REGIONAL PASSPORT OFFICE
December 9, 2022
RIJIL CN Vs. STATE OF KERALA
August 17, 2022
RIJIL P.P. Vs. STATE OF KERALA
April 29, 2022
RINCE MARIN NINAN Vs. REGISTRAR, KERALA REGISTRATION OF MARRIAGE
February 16, 2022
RINCY Vs. ASHA
February 14, 2022
RINU SREEJAYA ASWAN Vs. UNION OF INDIA
October 11, 2022
RISHADA HARIS Vs. STATE OF KERALA
November 2, 2022
RISHADA HARIS K. P. Vs. STATE OF KERALA
November 2, 2022
RITHUL DEV M Vs. MINISTRY OF EDUCATION
March 29, 2022
RIYAS Vs. STATE OF KERALA
October 14, 2022
RIYAS Vs. STATE OF KERALA
August 11, 2022
RIYAS HASSAN Vs. STATE OF KERALA
September 28, 2022
RIYESH. C Vs. STATE OF KERALA
September 2, 2022
ROBERT Vs. STATE OF KERALA
January 28, 2022
ROBERT Vs. CHRISTA BABU
January 4, 2022
ROBIN JOSE Vs. STATE OF KERALA
August 17, 2022
ROBIN JOSEPH Vs. STATE OF KERALA
March 24, 2022
ROBIN T.A. Vs. STATE OF KERALA
November 15, 2022
ROBY VARGHESE V.V. Vs. STATE OF KERALA
October 14, 2022
ROHIT Vs. STATE OF KERALA
June 6, 2022
ROHITH A. Vs. SUPERINTENDENT OF POLICE
November 10, 2022
ROHITH C.R Vs. STATE OF KERALA
August 8, 2022
RON MATHEW Vs. STATE OF KERALA
October 7, 2022
RON THAZHIKAMALAYIL JACOB Vs. STATE OF KERALA
September 16, 2022
RONALD Vs. STATE OF KERALA
June 28, 2022
ROOPESH Vs. STATE OF KERALA
March 17, 2022
ROSE VINCENT Vs. CHACKO JOSE AKKARAPATTY HOUSE
October 18, 2022
ROSHAN Vs. STATE OF KERALA
March 4, 2022
ROSHAN Vs. STATE OF KERALA
July 7, 2022
ROSHAN MATHEW Vs. STATE OF KERALA
August 29, 2022
ROSHY AUGUSTINE Vs. STATE OF KERALA
August 19, 2022
ROUSHA P. ALI Vs. UNION OF INDIA
November 1, 2022
ROY Vs. STATE OF KERALA
June 14, 2022
ROY J. VAYALAT Vs. STATE OF KERALA
March 8, 2022
ROY J. VAYALAT Vs. STATE OF KERALA
March 18, 2022
RUBBER WOOD INDIA PVT. LTD. Vs. MANOJKUMAR
August 2, 2022
RUBCO SALES INTERNATIONAL LTD Vs. SPECIAL TAHSILDAR (R.R.) REVENUE RECOVERY
November 28, 2022
RUDRASENAN Vs. STATE OF KERALA
February 17, 2022
RUKIA BI Vs. UNION OF INDIA
July 6, 2022
RUKIA BI Vs. UNION OF INDIA
March 28, 2022
RUKSANA Vs. NIJIL ALI
September 1, 2022
S. BALACHANDRAN Vs. STATE OF KERALA
October 7, 2022
S. GODHANDARAJ R. Vs. R. AYYAMPERUMAL
June 24, 2022
S. K. PAVITHRAN Vs. LAISY SANTHOSH
January 3, 2022
S. PRADEEP KUMAR Vs. STATE OF KERALA
October 14, 2022
S. RAVEENDRANATH PAI Vs. STATE OF KERALA
April 8, 2022
S. SURENDRAN Vs. DIRECTOR GENERAL OF CENTRAL INDUSTRIAL SECURITY FORCE CISF HQ
February 11, 2022
S. YADAVA Vs. KERALA STATE CO-OPERATIVE BANK
September 16, 2022
S.DHANALAKSHMI Vs. SAHAL V.J.
June 1, 2022
S.KRISHNAKUMAR Vs. STATE OF KERALA
September 1, 2022
S.KRISHNAKUMAR Vs. STATE OF KERALA
November 2, 2022
S.N.D.P.YOGUM A PUBLIC LIMITED COMPANY Vs. G.KRISHNAMOORTHY (DIED)
May 27, 2022
S.P. SALEEM Vs. STATE OF KERALA
July 19, 2022
S.SREEKALA Vs. M.S SREEKUMARAN NAIR
August 10, 2022
S.V. SUMESH Vs. STATE OF KERALA
November 9, 2022
SABEENA Vs. DISTRICT COLLECTOR
March 23, 2022
SABI KUNJUMON Vs. STATE OF KERALA
October 18, 2022
SABIN VARGHESE Vs. STATE OF KERALA
November 11, 2022
SABIN VARGHESE Vs. STATE OF KERALA
May 13, 2022
SABIR N.S. Vs. STATE OF KERALA
June 15, 2022
SABITHA CHERIAN Vs. STATE OF KERALA
August 1, 2022
SABNA K. K. Vs. KERALA KALAMANDALAM UNIVERSITY FOR ART AND CULTURE
November 22, 2022
SABU Vs. STATE OF KERALA
August 3, 2022
SABU THOMAS Vs. THE CHANCELLOR, MAHATMA GANDHI UNIVERSITY
October 24, 2022
SABURAJ P.G Vs. STATE OF KERALA
April 1, 2022
SACHIDANANDAN T.C Vs. RADHAKRISHNAN.C
November 11, 2022
SACRED HEART COLLEGE Vs. STATE OF KERALA
June 17, 2022
SADANANDAN Vs. GAYATHRI,
February 10, 2022
SADANANDAN K.S. Vs. KERALA TODDY WORKERS WELFARE FUND BOARD
November 22, 2022
SADASIVAN Vs. SADASIVAN NAIR
September 27, 2022
SADDIQUE SHAMSUDHEEN Vs. STATE OF KERALA
January 11, 2022
SAFAR Vs. STATE OF KERALA
July 22, 2022
SAFARULLA KHAN Vs. STATE OF KERALA
July 6, 2022
SAFEEK K.M. Vs. STATE OF KERALA
August 30, 2022
SAFFEEQ M.P. Vs. KERALA WATER AUTHORITY
September 23, 2022
SAGAR VINCENT Vs. BIJU PAULOSE M.
April 4, 2022
SAHAD Vs. STATE OF KERALA
December 12, 2022
SAHADEVAN Vs. STATE OF KERALA
September 1, 2022
SAHAL MUHAMMED M. Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
January 12, 2022
SAHAL T. YOUSAF Vs. STATE OF KERALA
April 4, 2022
SAHANADAN Vs. STATE OF KERALA
November 22, 2022
SAHARA GRANITES Vs. DISTRICT GEOLOGIST
August 2, 2022
SAHARA GRANITES Vs. DISTRICT GEOLOGIST, PALAKKAD
August 3, 2022
SAHIDA Vs. V.C. PURUSHU
April 22, 2022
SAHIRA SPECIAL Vs. TAHSILDAR
November 7, 2022
SAHYADRI AGENCIES LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, THRISSUR
December 16, 2022
SAI SERVICE STATION LTD Vs. DILEEP GANESH
January 27, 2022
SAIDH Vs. STATE OF KERALA
January 6, 2022
SAINUDHEEN Vs. STATE OF KERALA
April 6, 2022
SAINUDHEEN Vs. STATE OF KERALA
July 6, 2022
SAJAD Vs. STATE OF KERALA
December 1, 2022
SAJAN Vs. STATE OF KERALA
July 22, 2022
SAJAN Vs. STATE OF KERALA
November 1, 2022
SAJAN T. SUNNY Vs. BISWANATH SINHA (DELETED AND SUBSTITUTED) PRESENTLY THE PRINCIPAL SECRETARY
October 13, 2022
SAJEEBA SALIM Vs. FEDRAL BANK LTD.
May 30, 2022
SAJEESH Vs. STATE OF KERALA
October 28, 2022
SAJEEV Vs. STATE OF KERALA
March 25, 2022
SAJEEV SASTHARAM V. Vs. STATE OF KERALA
November 10, 2022
SAJEEVAN Vs. STATE OF KERALA
November 25, 2022
SAJEEVAN M.P. Vs. STATE OF KERALA
July 18, 2022
SAJI Vs. STATE OF KERALA
December 21, 2022
SAJI MATHAI Vs. STATE OF KERALA
November 23, 2022
SAJI SAM Vs. STATE OF KERALA
August 19, 2022
SAJI SAM Vs. STATE OF KERALA
July 12, 2022
SAJI THOMAS Vs. STATE OF KERALA
September 30, 2022
SAJI THOMAS Vs. ASSISTANT COMMISSIONER, DEPARTMENT OF COMMERCIAL TAXES
April 6, 2022
SAJID ALI Vs. GOVERNMENT OF KERALA
March 22, 2022
SAJIMON Y. Vs. RADHAMANI
September 19, 2022
SAJIN Vs. STATE OF KERALA
November 24, 2022
SAJIN KUMAR T.K Vs. STATE OF KERALA
August 29, 2022
SAJIN S. Vs. STATE OF KERALA
April 22, 2022
SAJITH Vs. STATE OF KERALA
November 3, 2022
SAJJAY Vs. STATE OF KERALA
August 19, 2022
SAJU A. R. Vs. UNION OF INDIA
May 9, 2022
SAJU M.P Vs. STATE OF KERALA
June 16, 2022
SAJU THOMAS ABRAHAM Vs. STATE OF KERALA
August 22, 2022
SAJUMON @ SHIYAS Vs. STATE OF KERALA
February 24, 2022
SAKKARIYA Vs. STATE OF KERALA
February 9, 2022
SALAHUDHEEN Vs. STATE OF KERALA
September 2, 2022
SALEENA Vs. STATE OF KERALA
November 17, 2022
SALI Vs. STATE OF KERALA
December 14, 2022
SALIH Vs. STATE OF KERALA
February 3, 2022
SALIM Vs. STATE OF KERALA
April 12, 2022
SALIM A. Vs. M/S ASIANET SATELLITE COMMUNICATION LTD.
November 18, 2022
SAMAR ISMAIL SHAHA Vs. STATE OF KERALA
January 21, 2022
SAMEENA O. A. Vs. CHERANALLOOR GRAMA PANCHAYATH
January 27, 2022
SAMEER Vs. STATE OF KERALA
February 14, 2022
SAMEER Vs. STATE OF KERALA
November 1, 2022
SAMEER Vs. STATE OF KERALA
June 13, 2022
SAMEER MOTTEMMAL Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
April 13, 2022
SAMEER MOTTEMMAL Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST, KERALA
April 13, 2022
SAMEER P. Vs. STATE OF KERALA
May 20, 2022
SAMSON JOHN Vs. STATE OF KERALA
June 17, 2022
SANAL KUMAR Vs. STATE
November 30, 2022
SANAL SANKARAN Vs. STATE OF KERALA
May 4, 2022
SANAL V.S Vs. STATE OF KERALA
February 21, 2022
SANDEEP M. THOMAS Vs. STATE OF KERALA
June 21, 2022
SANDEEP S. Vs. DIVYA S. S. ROSE
May 13, 2022
SANDEEP UNNIKRISHNAN Vs. STATE OF KERALA
September 19, 2022
SANDES SAVIO JOSE Vs. K.K. MATHEW
February 17, 2022
SANDESH RAI Vs. STATE OF KERALA
June 28, 2022
SANDHYA K.S. Vs. NISHANTH P.
October 18, 2022
SANEESH Vs. STATE OF KERALA
October 6, 2022
SANEESH K.N. Vs. STATE OF KERALA
October 26, 2022
SANEESH M. V. Vs. UNIVERSITY OF CALICUT
November 1, 2022
SANEESH P.A Vs. KERALA STATE COOPERATIVE BANK
January 3, 2022
SANGEETH Vs. STATE OF KERALA
May 30, 2022
SANGEETH THOMAS Vs. STATE OF KERALA
July 20, 2022
SANIL Vs. STATE OF KERALA
September 28, 2022
SANIL Vs. STATE OF KERALA
September 15, 2022
SANIL JAMES Vs. STATE OF KERALA
September 20, 2022
SANJAY Vs. STATE OF KERALA
May 25, 2022
SANJAY Vs. STATE OF KERALA
March 9, 2022
SANJAY VITHAL DAS SAMPAT Vs. GOVERNMENT OF INDIA
June 17, 2022
SANJEEV HANSDA Vs. STATE OF KERALA
March 3, 2022
SANJU SAMUEL Vs. AISHWARYA RAJU
November 2, 2022
SANJU SIMON Vs. STATE OF KERALA
January 7, 2022
SANKAR Vs. STATE OF KERALA
June 17, 2022
SANKARAN NAMBOOTHIRI Vs. STATE OF KERALA
October 20, 2022
SANTHA BABU Vs. PRINCIPAL GENERAL MANAGER TELECOM CATHOLIC CENTRE
January 7, 2022
SANTHA JOSE Vs. STATE OF KERALA
April 4, 2022
SANTHA K. Vs. KEEZHANA BALAN
November 1, 2022
SANTHAKUMAR P.V. Vs. STATE OF KERALA
June 17, 2022
SANTHARAM ROY T.S. Vs. TRAVANCORE DEVASWOM BOARD
March 2, 2022
SANTHI Vs. A.P.J. ABDUL KALAM TECHNOLOGICAL UNIVERSITY
October 13, 2022
SANTHINI SHIJI Vs. STATE OF KERALA
September 22, 2022
SANTHOSH Vs. STATE OF KERALA
September 30, 2022
SANTHOSH Vs. KUNNAMKULAM FINANCING COMPANY LIMITED
November 25, 2022
SANTHOSH Vs. STATE OF KERALA
January 20, 2022
SANTHOSH Vs. REGGIE KUNJUKUTTY
August 3, 2022
SANTHOSH Vs. STATE OF KERALA
October 27, 2022
SANTHOSH Vs. STATE OF KERALA
October 19, 2022
SANTHOSH JOSEPH Vs. STATE OF KERALA
April 8, 2022
SANTHOSH K.B. Vs. STATE OF KERALA
October 12, 2022
SANTHOSH KUMAR Vs. STATE OF KERALA
January 7, 2022
SANTHOSH KUMAR Vs. STATE OF KERALA
August 16, 2022
SANTHOSH KUMAR K Vs. COMMISSIONER
March 27, 2022
SANTHOSH KUMAR NAIR Vs. SURESH P. SREEDHARAN
November 15, 2022
SANTHOSH MATHEW Vs. SANTHOSH
June 6, 2022
SANTHOSH P. Vs. SURESH P.S.
June 15, 2022
SANTHOSH S. Vs. LAND REVENUE COMMISSIONER, TVM
February 9, 2022
SANTHOSH S.A. Vs. STATE OF KERALA
August 11, 2022
SANTHOSHA K. Vs. STATE OF KERALA
June 15, 2022
SANTHOSHA K. Vs. STATE OF KERALA
September 1, 2022
SANTHOSHKUMAR Vs. STATE OF KERALA
August 12, 2022
SANU JACKSON Vs. STATE OF KERALA
December 9, 2022
SANU SADAN Vs. JUBEENA BEEGOM
November 25, 2022
SARA Vs. KUTTIALY
February 17, 2022
SARAFALI Vs. STATE OF KERALA
December 13, 2022
SARALAKUMARI P.V. Vs. KOTTAYAM CO-OPERATIVE URBAN BANK LTD.
August 4, 2022
SARAMMA SAMUEL Vs. ABRAHAM JACOB
September 22, 2022
SARANRAJ Vs. STATE OF KERALA
January 21, 2022
SARATH ACHU Vs. STATE OF KERALA
October 7, 2022
SARATH BABU Vs. STATE OF KERALA
February 18, 2022
SARATH CHAKRAVARTHI Vs. STATE OF KERALA
April 1, 2022
SARATH SASI Vs. STATE OF KERALA
October 14, 2022
SARATH SIVADASAN Vs. STATE OF KERALA
October 18, 2022
SAREESH M.V. Vs. STATE OF KERALA
July 22, 2022
SARITHA S.NAIR Vs. UNION OF INDIA
August 10, 2022
SAROJA Vs. POSTMASTER
March 21, 2022
SAROJINI Vs. DAVIS
December 12, 2022
SAROVAR HOTELS PRIVATE LIMITED Vs. STATE OF KERALA
January 31, 2022
SASI Vs. SREERAM GENERAL INSURANCE COMPANY LTD
February 26, 2022
SASI Vs. STATE OF KERALA
October 28, 2022
SASIDHARAN Vs. SUB INSPECTOR
December 14, 2022
SASIDHARAN K.B Vs. STATE OF KERALA
November 4, 2022
SASIDHARAN K.B. Vs. STATE OF KERALA
October 19, 2022
SASIKUMAR Vs. STATE OF KERALA
February 3, 2022
SATHEESAN S. Vs. STATE OF KERALA
May 17, 2022
SATHEESH KUMAR Vs. STATE OF KERALA
April 19, 2022
SATHEESHAN Vs. STATE OF KERALA
October 7, 2022
SATHEESHAN E. Vs. STATE OF KERALA
November 15, 2022
SATHEESHKUMAR P.C. Vs. STATE OF KERALA
January 7, 2022
SATHI DEVI, D/O RATHNAMMA Vs. STATE OF KERALA
May 27, 2022
SATHIYAMMA RAJENDRAN Vs. GIREESH KUMAR
July 13, 2022
SATHY Vs. DILEEP
June 1, 2022
SATHYA NARAYANA Vs. STATE OF KERALA
May 23, 2022
SATHYABHAN PRADHAN Vs. STATE OF KERALA
October 26, 2022
SATHYAJA SANKAR Vs. STATE OF KERALA
October 10, 2022
SATHYAN Vs. STATE OF KERALA
November 15, 2022
SATHYAN K. Vs. COCHIN DEVASWOM BOARD
November 17, 2022
SATHYAVELU @ SATHI Vs. STATE OF KERALA
July 29, 2022
SATYENDRA KUMAR JHA Vs. SECRETARY (TRANSPORT)
March 29, 2022
SAUMYA Vs. STATE OF KERALA
March 15, 2022
SAVI SEBASTIAN Vs. STATE OF KERALA
July 25, 2022
SAVIN PAPALI Vs. STATE OF KERALA
July 20, 2022
SDF INDUSTRTIES LTD Vs. DEPUTY COMMISSIONER OF STATE TAXES STATE GST DEPARTMENT
July 15, 2022
SEBASTIAN Vs. MARIYAM
November 17, 2022
SEBASTIAN JOSEPH Vs. UNIVERSITY OF KERALA
October 27, 2022
SEBASTIAN P.J. Vs. STATE OF KERALA
June 29, 2022
SEBASTIAN PATHROSE Vs. STATE OF KERALA
December 13, 2022
SEBIN BABY JOSEPH Vs. STATE OF KERALA
June 3, 2022
SEBIN BOSE V.D. Vs. PRINCIPAL, GOVERNMENT MEDICAL COLLEGE
July 27, 2022
SEBY VARGHESE Vs. STATE OF KERALA
April 6, 2022
SECRETARY MALANKARA SURIYANI KNANAYA COMMITTEE Vs. JAMES JACOB
August 29, 2022
SECRETARY TO ADVOCATE GENERAL Vs. STATE INFORMATION COMMISSIONER
September 30, 2022
SECRETARY TO GOVERNMENT Vs. ORIENTAL STRUCTURAL ENGINEERS PVT.LIMITED
June 6, 2022
SECRETARY, BALUSSERY GRAMA PANCHAYATH Vs. KUNNUMMAL VEETTIL PATHUMMA
May 31, 2022
SECRETARY, CORPORATE MANAGEMENT OF M.O.C COLLEGES Vs. STATE OF KERALA
May 10, 2022
SECRETARY, MAVELIKKARA-THEKKEKKARA GRAMA PANCHAYAT Vs. GOPINATHAN PILLAI
February 2, 2022
SEEMA CHACKO Vs. STATE OF KERALA
August 2, 2022
SEENA J. Vs. UNIVERSITY OF CALICUT
January 13, 2022
SEENA STEPHEN Vs. PERINAD GRAMA PANCHAYAT
September 1, 2022
SEENATH @ SAFIYA Vs. STATE OF KERALA
January 4, 2022
SEETHA MOHANAN Vs. NARASIMHA SHENOY
June 21, 2022
SELFUDHEEN Vs. BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD.
May 31, 2022
SELJO JOHN Vs. STATE OF KERALA
September 22, 2022
SELVARAJ @ SURESH Vs. STATE OF KERALA
July 5, 2022
SELVARAJ A. Vs. STATE OF KERALA
October 7, 2022
SELVARAJ J.R. Vs. STATE OF KERALA
April 29, 2022
SENIOR SUPERINTENDENT OF POST OFFICES CALICUT DIVISION Vs. ZUHARA IQBAL
April 22, 2022
SENIOR SUPERINTENDENT OF POST OFFICES IDUKKI DIVISION Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL) AND CONTROLLING AUTHORITY
December 1, 2022
SENKUMAR @ MANIKUTTAN Vs. STATE OF KERALA
January 24, 2022
SERVOTECH POWER SYSTEMS LTD. Vs. INDIAN OIL CORPORATION LIMITED
January 5, 2022
SETHUNATH Vs. REMYA K. R.
August 16, 2022
SETHURAJ Vs. STATE OF KERALA
September 14, 2022
SHABANA Vs. STATE OF KERALA
July 19, 2022
SHABEEHA JABEEN P. C. Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
March 29, 2022
SHABEER M. Vs. ANITHA BAJEE
October 19, 2022
SHAFEEK K.M. Vs. STATE OF KERALA
December 16, 2022
SHAFEEQ Vs. STATE OF KERALA
June 17, 2022
SHAFEEQ Vs. STATE OF KERALA
September 28, 2022
SHAFEEQ P.S. Vs. STATE OF KERALA
May 19, 2022
SHAFEER Vs. STATE OF KERALA
April 5, 2022
SHAFEERBABU Vs. STATE OF KERALA
October 12, 2022
SHAHABUDEEN ASANAR PILLAI Vs. RAIZA SHAHABUDEEN
August 24, 2022
SHAHAD SAMAN Vs. STATE OF KERALA
January 14, 2022
SHAHANAD Vs. SHIBINA
July 18, 2022
SHAHID K.P. Vs. STATE OF KERALA
May 20, 2022
SHAHUL HAMEED Vs. STATE OF KERALA
December 22, 2022
SHAHUL SATHEESH Vs. STATE OF KERALA
March 29, 2022
SHAIJU SADANANDAN Vs. SHAMSUDHEEN, S/O BEERANKUTTY
May 18, 2022
SHAIN Vs. STATE OF KERALA
August 26, 2022
SHAIN SUDHAKARAN Vs. UNION OF INDIA
March 21, 2022
SHAJAHAN Vs. STATE OF KERALA
December 21, 2022
SHAJAHAN Vs. STATE OF KERALA
June 10, 2022
SHAJAHAN Vs. STATE OF KERALA
July 25, 2022
SHAJAHAN Vs. STATE OF KERALA
August 16, 2022
SHAJAHAN Vs. STATE OF KERALA
May 18, 2022
SHAJAHAN @ SHAJI Vs. STATE OF KERALA
February 24, 2022
SHAJAHAN.J Vs. STATE OF KERALA
July 6, 2022
SHAJEEDHA BEEVI Vs. STATE OF KERALA
April 22, 2022
SHAJEEV GEORGE Vs. CHIEF REGISTRAR OF BIRTHS AND DEATHS
February 2, 2022
SHAJI Vs. STATE OF KERALA
January 22, 2022
SHAJI Vs. STATE OF KERALA
July 25, 2022
SHAJI T.T. Vs. STATE OF KERALA
October 7, 2022
SHAJI VARGHESE M.V Vs. STATE OF KERALA
December 23, 2022
SHAJIMON Vs. CHIRAKKADAVU GRAMA PANCHAYAT
August 12, 2022
SHAJIMON Vs. STATE OF KERALA
September 6, 2022
SHAJIMON V Vs. STATE OF KERALA
March 23, 2022
SHAJU Vs. STATE OF KERALA
September 1, 2022
SHAJU Vs. STATE OF KERALA
November 16, 2022
SHAJU Vs. STATE OF KERALA
October 10, 2022
SHAJU Vs. STATE OF KERALA
October 18, 2022
SHAJU GEORGE Vs. VELAPPAN
July 25, 2022
SHAJU M.J. Vs. STATE OF KERALA
August 31, 2022
SHAJU M.S. Vs. JIJO M.D.
March 9, 2022
SHAJU PAUL Vs. STATE OF KERALA
February 22, 2022
SHAJU V.P. Vs. SHELBY JOY
October 13, 2022
SHAKEER K.P. Vs. STATE OF KERALA
August 16, 2022
SHAKIL. K Vs. STATE OF KERALA
August 16, 2022
SHALU S. Vs. STATE OF KERALA
November 1, 2022
SHAMEENA SIDDIQUE Vs. M.ABUBEKHAR SIDDIQ
April 22, 2022
SHAMEER Vs. STATE OF KERALA
July 21, 2022
SHAMEER Vs. STATE OF KERALA
January 13, 2022
SHAMEER Vs. JOSHY LAVYSON
August 30, 2022
SHAMEER Vs. STATE OF KERALA
July 11, 2022
SHAMEER H Vs. STATE OF KERALA
October 7, 2022
SHAMEER V. Vs. STATE OF KERALA
August 16, 2022
SHAMNAD Vs. STATE OF KERALA
July 18, 2022
SHAMSEER Vs. STATE OF KERALA
May 27, 2022
SHAMSUDHEEN Vs. STATE OF KERALA
October 14, 2022
SHAN Vs. STATE OF KERALA
November 15, 2022
SHAN Vs. MARRIAGE OFFICER
July 15, 2022
SHAN T.D. Vs. DIVYA PRAVEEN
December 6, 2022
SHANAVAS Vs. STATE OF KERALA
November 8, 2022
SHANAVAS Vs. STATE OF KERALA
June 23, 2022
SHANAVAS S. Vs. STATE OF KERALA
August 30, 2022
SHANMUGHAN Vs. DISTRICT COLLECTOR
July 29, 2022
SHANMUKHA SUNDARAM PILLAI S. Vs. MEENACHIL RUBBER MARKETING & PROCESSING CO-OPERATIVE SOCIETY LTD
April 7, 2022
SHANU Vs. STATE OF KERALA
June 15, 2022
SHANU Vs. STATE OF KERALA
November 2, 2022
SHARAFUDHEEN Vs. STATE OF KERALA
November 4, 2022
SHARAFUDHEEN V.T. Vs. STATE OF KERALA
May 31, 2022
SHARAVANA KUMAR VELUSWAMY Vs. STATE OF KERALA
August 2, 2022
SHEEBA GEORGE Vs. STATE ELECTION COMMISSION OF KERALA
September 2, 2022
SHEEBA GEORGE Vs. STATE ELECTION COMMISSION OF KERALA
September 28, 2022
SHEEJA P. S. Vs. KERALA PUBLIC SERVICE COMMISSION
April 5, 2022
SHEEJA V.S Vs. CENTRAL BANK OF INDIA
August 29, 2022
SHEELA K. Vs. STATE BANK OF TRAVANCORE
February 15, 2022
SHEEN GOLDEN JEWELS (INDIA) PVT LTD Vs. STATE TAX OFFICER (IB)
November 30, 2022
SHEFEEK Vs. STATE OF KERALA
November 2, 2022
SHEFEEK Vs. STATE OF KERALA
October 12, 2022
SHEIK G.M. Vs. RAJA BIRI PVT. LTD.
August 31, 2022
SHEIK NIYAS AHAMMED Vs. STATE OF KERALA
November 9, 2022
SHELCY Vs. WILSON
April 7, 2022
SHEMY Vs. CHIEF EXECUTIVE OFFICER
December 1, 2022
SHERIFA CHERUKUNHI BEEVI Vs. SHERIFA SAINABA BEEVI
February 15, 2022
SHERIN ABRAHAM Vs. THOMAS PHILIP
August 24, 2022
SHERIN THOMAS Vs. DITTO VAZHAKKATTU THOMAS
June 21, 2022
SHERLY S.V. Vs. STATE OF KERALA
July 6, 2022
SHIBILY SAHIB Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
June 16, 2022
SHIBIN Vs. STATE OF KERALA
August 19, 2022
SHIBIN Vs. STATE OF KERALA
November 11, 2022
SHIBIN P.M. Vs. THRICHUR URBAN CO-OPERATIVE BANK LTD NO. 87 REP. BY ITS AUTHORIZED OFFICER HEAD OFFICE
September 14, 2022
SHIBINLAL M.K. Vs. K.P.UMMER S/O.CHERIYAMUHAMMED HAJI
March 10, 2022
SHIBU Vs. STATE OF KERALA
August 16, 2022
SHIBU Vs. SREEKUMARAN
August 4, 2022
SHIBU Vs. STATE OF KERALA
October 6, 2022
SHIBU M.S. Vs. STATE OF KERALA
May 13, 2022
SHIBU RAJ M. Vs. STATE OF KERALA
October 12, 2022
SHIBU S. Vs. DIRECTOR GENERAL, DEPARTMENT OF POSTS, DAK BHAVAN, NEW DELHI
August 5, 2022
SHIBU.L.P. Vs. NEELAKANTAN
July 21, 2022
SHIFAS Vs. STATE OF KERALA
May 31, 2022
SHIHAB Vs. P.K.MOOSA
November 4, 2022
SHIHAB Vs. STATE OF KERALA
June 13, 2022
SHIHABUDHEEN A.P. Vs. STATE OF KERALA
May 27, 2022
SHIHABUDHEEN IBNU SAYED M.P. Vs. RAMANATTUKARA MUNICIPALITY
June 1, 2022
SHIJAM Vs. STATE OF KERALA
June 1, 2022
SHIJI JOSHY Vs. STATE OF KERALA
November 16, 2022
SHIJIL K. Vs. STATE OF KERALA
May 18, 2022
SHIJIL M. T. Vs. STATE OF KERALA
October 6, 2022
SHIJO JOSEPH Vs. POLY GUARDS EQUIPMENTS AND TOOLS PRIVATE LTD
September 29, 2022
SHIJU JOY. A. Vs. NISHA
June 24, 2022
SHIJU NEELAKANDAN Vs. STATE OF KERALA
February 16, 2022
SHILPA NAIR Vs. STATE OF KERALA
October 25, 2022
SHINAS C. Vs. STATE OF KERALA
May 4, 2022
SHINE JUSTUS Vs. STATE OF KERALA
September 1, 2022
SHINE P.JACOB Vs. STATE OF KERALA
November 30, 2022
SHINE SALVADOR MATHEWS Vs. STATE OF KERALA
December 21, 2022
SHINI @ SHINI BABU Vs. R.VIRUTHAN
June 14, 2022
SHINJU P.P. Vs. STATE OF KERALA
December 5, 2022
SHINOJ Vs. STATION HOUSE OFFICER
November 15, 2022
SHINOJ Vs. STATE OF KERALA
January 13, 2022
SHINTO MARTIN Vs. STATE OF KERALA
January 6, 2022
SHINU Vs. STATE OF KERALA
October 26, 2022
SHINY JOLLY Vs. JOINT REGIONAL TRANSPORT OFFICER
December 6, 2022
SHINY SHUKOOR Vs. UNION OF INDIA
February 24, 2022
SHIRAZ Vs. BINNY EMMATTY
April 1, 2022
SHIVADASAN N. Vs. STATE OF KERALA
September 15, 2022
SHIVAJITH Vs. STATE OF KERALA
June 22, 2022
SHIVENDU R. SEKHAR Vs. STATE OF KERALA
March 22, 2022
SHOLY GEORGE Vs. ASHWIN MATHEW
September 23, 2022
SHORNUR CO-OPERATIVE SERVICE BANK Vs. NAMBIATHAN NAMBOOTHIRI
December 9, 2022
SHOUKATHALI Vs. REVENUE DIVISIONAL OFFICER, PERINTHALMANNA
February 17, 2022
SHRADESH CHANDRA Vs. STATE OF KERALA
May 13, 2022
SHUHAIB Vs. STATE OF KERALA
January 31, 2022
SHYJESH V.K Vs. REENA GEORGE
July 4, 2022
SHYJU Vs. STATE OF KERALA
April 1, 2022
SHYMOL SHIVADAS Vs. MANOJ T. K.
December 2, 2022
SHYMON M.P. Vs. T. G. SUNIL
February 1, 2022
SIBI THOMAS Vs. STATE OF KERALA
September 2, 2022
SIBIN SABU Vs. STATE OF KERALA
April 19, 2022
SIDDHARTH MOHANDAS MENON Vs. STATE OF KERALA
November 8, 2022
SIDDIQUE Vs. STATE OF KERALA
January 20, 2022
SIDDIQUE Vs. STATE OF KERALA
January 7, 2022
SIDDIQUE B.M. Vs. KALAMASSERY MUNICIPALITY
June 6, 2022
SIDHARTH Vs. STATE OF KERALA
September 6, 2022
SIDHARTH P.S. Vs. STATE OF KERALA
November 15, 2022
SIDHIQUE Vs. STATE OF KERALA
July 1, 2022
SIDRATHUL MUNTHAHA Vs. THARIK
August 30, 2022
SIGIN P.PAUL Vs. SHRIRAM TRANSPORT FINANCE CO. LTD
August 11, 2022
SIJI Vs. STATE OF KERALA
November 15, 2022
SIJIN M. THARAKAN Vs. MAHATMA GANDHI UNIVERSITY
January 4, 2022
SIJO JOHNSON Vs. STATE OF KERALA
July 1, 2022
SIJO P.VARGHESE Vs. STATE OF KERALA
March 30, 2022
SILPA K.S. Vs. SIVADAS K.P.
August 29, 2022
SILPA PROJECTS AND INFRASTRUCTURE (I) PVT. LTD. Vs. ASTEN PROPERTIES AND DEVELOPERS PVT. LTD.
July 20, 2022
SILPA SHAJI Vs. SATHEESH K.S.
February 1, 2022
SIMI Vs. NAIR BROTHERS CARRIERS PVT. LTD.
October 7, 2022
SIMI C. N. Vs. STATE OF KERALA
April 7, 2022
SINDHU Vs. RAJA RAVI VARMA CENTRAL SCHOOL
August 11, 2022
SINDHU BHARATHAN Vs. STATE OF KERALA
November 8, 2022
SINDHU P. C. Vs. STATE OF KERALA
October 13, 2022
SINDHUKUMARI R Vs. STATE OF KERALA
January 11, 2022
SINIJA Vs. P. DEVADETHAN
May 30, 2022
SINOJ P.S. Vs. PINDIMANA SERVICE CO-OPERATIVE BANK LTD NO.25
October 14, 2022
SINTO Vs. STATE OF KERALA
July 5, 2022
SIRAJ Vs. STATE OF KERALA
June 23, 2022
SIRAJUDHEEN Vs. STATE OF KERALA
June 24, 2022
SIRAJUDHEEN K. P. Vs. SUPERINTENDENT OF CUSTOMS
July 6, 2022
SIRIL V. MONICHAN Vs. STATE OF KERALA
August 17, 2022
SISTER SEPHY Vs. CENTRAL BUREAU
June 23, 2022
SISUPALAN NAIR Vs. JOSEPH VARGHESE
April 6, 2022
SIVADAS S. Vs. STATE OF KERALA
July 11, 2022
SIVADASAN Vs. NIRMALA
April 5, 2022
SIVADASAN K. Vs. STATE OF KERALA
September 14, 2022
SIVADASAN M.P Vs. FASAL SHAMNAS
August 30, 2022
SIVAKUMAR Vs. STATE OF KERALA
June 28, 2022
SIVALAL Vs. STATE OF KERALA
July 12, 2022
SIVAN CHODATH Vs. JOSHI
January 7, 2022
SIVAN T.P. Vs. STATE OF KERALA
April 29, 2022
SIVAPRAKASH P. Vs. STATE OF KERALA
July 11, 2022
SIVAPRASAD Vs. DIVYA PRASANNAN
December 1, 2022
SIVAPRASAD C. Vs. STATE OF KERALA
October 7, 2022
SIVARAJAN Vs. STATE OF KERALA
August 31, 2022
SIVARAMAN Vs. SURESH
April 8, 2022
SMIJITH KUMAR Vs. STATE OF KERALA
August 16, 2022
SMISHUMON Vs. STATE OF KERALA
September 2, 2022
SMITHA Vs. STATE OF KERALA
January 27, 2022
SMITHA ANTONY Vs. KOSHY KURIAN
April 7, 2022
SMITHA CHACKO Vs. STATE OF KERALA
September 1, 2022
SMITHA M.G. Vs. STATE OF KERALA
July 27, 2022
SNEHA SANJEEV Vs. STATE OF KERALA
February 9, 2022
SNOFIELD FOODS (P) LTD. Vs. STATE OF KERALA
July 19, 2022
SOBHANA Vs. RAJANI APARTMENT RESIDENTS WELFARE ASSOCIATION
April 6, 2022
SOBHANRAJ Vs. AUTHORIZED OFFICER, CHIEF MANAGER, KARNATAKA BANK LTD
July 18, 2022
SOFIA Vs. STATE OF KERALA
June 3, 2022
SOFIKUL ISLAM Vs. STATE OF KERALA
November 17, 2022
SOJU Vs. STATE OF KERALA
April 12, 2022
SOMAN PILLAI P. Vs. HASHIM
April 29, 2022
SOMARAJAN Vs. STATE OF KERALA
November 15, 2022
SONU ANIYAN Vs. STATE OF KERALA
May 25, 2022
SONU PAUL Vs. STATE OF KERALA
September 30, 2022
SONY THOMAS Vs. STATE OF KERALA
November 1, 2022
SOORAJ Vs. STATE OF KERALA
April 12, 2022
SOORAJ V. SUKUMAR Vs. STATE OF KERALA
July 26, 2022
SOOSAMMA VARGHESE Vs. PATHROSE
June 16, 2022
SOUL VIJAY Vs. STATE OF KERALA
August 17, 2022
SOUL VIJAY Vs. STATE OF KERALA
August 24, 2022
SOUMYA K.M. Vs. P.R.SOMASEKHARA KURUP
November 23, 2022
SOUMYA RAVI Vs. STATE OF KERALA
July 7, 2022
SOUMYA U. Vs. SHYAM BABU T.A.
June 21, 2022
SOUMYA XAVIER Vs. STATE OF KERALA
August 19, 2022
SOUTHERN DREDGING CO. (P) LTD. Vs. K. MUHAMMED HAJI
June 15, 2022
SOUTHERN RAILWAY Vs. CHERIAN VARKEY CONSTRUCTION CO. PVT. LTD
March 15, 2022
SOUTHERN RAILWAY, HEAD QUARTERS OFFICE, PARK TOWN, CHENNAI Vs. SANTHOSH BABU, S/O LATE VELAYUDHAN
January 17, 2022
SPEAKS PROPERTIES LIMITED Vs. STATE OF KERALA
December 5, 2022
SPECIAL TAHSILDAR LAND ACQUISITION Vs. GOVERNMANT OF INDIA
September 15, 2022
SREE GOKULAM CHIT AND FINANCE CO. PVT. LTD Vs. MOHAMMED
August 19, 2022
SREE HARI N. Vs. STATE OF KERALA
May 17, 2022
SREE HARI R. Vs. STATE OF KERALA
May 30, 2022
SREE NARAYANA DHARMA SANGHAM TRUST Vs. SURENDRANATH
August 23, 2022
SREE SANKARACHARYA UNIVERSITY OF SANSKRIT Vs. DIVYTA NEDUNGADI
November 3, 2022
SREE SANKARACHARYA UNIVERSITY OF SANSKRIT Vs. UNNIKRISHNA PILLAI J.
July 25, 2022
SREEDEVI Vs. STATE OF KERALA
January 13, 2022
SREEDEVI Vs. ABU
October 21, 2022
SREEDHANYA CONSTRUCTION COMPANY Vs. KERALA WATER AUTHORITY
April 13, 2022
SREEDHARAN Vs. SURESH M.
January 21, 2022
SREEDHARAN N. Vs. STATE OF KERALA
March 31, 2022
SREEJA Vs. KALLIYOOR KSHEEROLPADAKA CO OPERATIVE SOCIETY LTD
December 1, 2022
SREEJA Vs. UNION OF INDIA
October 13, 2022
SREEJA MANNANGATH Vs. STATE OF KERALA
November 8, 2022
SREEJA RAJESH Vs. SREEKUMAR
September 14, 2022
SREEJA T. Vs. RAJAPRABHA
November 23, 2022
SREEJAYAN Vs. DISTRICT COLLECTOR,KOZHIKODE
July 19, 2022
SREEJESH Vs. STATE OF KERALA
September 28, 2022
SREEJITH Vs. AUTHORISED OFFICER
September 29, 2022
SREEJITH Vs. STATE OF KERALA
June 7, 2022
SREEJITH Vs. STATE OF KERALA
December 23, 2022
SREEJITH Vs. STATE OF KERALA
February 17, 2022
SREEJITH T. Vs. MANAGER, A.M. UPPER PRIMARY SCHOOL
September 2, 2022
SREEJITH T.R. Vs. STATE OF KERALA
July 15, 2022
SREEJITH V.S. Vs. STATE OF KERALA
November 2, 2022
SREEJU Vs. STATE OF KERALA
December 20, 2022
SREEKANDAN B. Vs. VELLARADA GRAMA PANCHAYAT
January 25, 2022
SREEKANTH SASIDHARAN Vs. STATE OF KERALA
October 6, 2022
SREEKUMAR Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD.
March 22, 2022
SREEKUMAR Vs. KERALA LOK AYUKTA
June 14, 2022
SREEKUMAR Vs. M.K. JOSE
August 17, 2022
SREEKUMAR Vs. STATE OF KERALA
July 25, 2022
SREEKUMAR Vs. PUSHPA VIJAYAN
November 25, 2022
SREEKUMAR K.S. Vs. STATE OF KERALA
September 6, 2022
SREEKUMAR@ AKKU Vs. STATE OF KERALA
September 14, 2022
SREEKUMARA MENON Vs. STATE OF KERALA
November 18, 2022
SREEKUMARAN NAIR Vs. STATE OF KERALA
May 17, 2022
SREEKUTTAN Vs. STATE OF KERALA
February 10, 2022
SREELAKSHMI K. S. Vs. ARUN SAJEEVAN
April 12, 2022
SREELATHA SUNILKUMAR Vs. N.S.S. KARAYOGAM
October 17, 2022
SREENADH Vs. STATE OF KERALA
September 15, 2022
SREENARAYANA VIDHYA MANDIR TRUST Vs. UNNIKRISHNAN
March 29, 2022
SREENATH C.P. Vs. PUNJAB NATIONAL BANK
July 27, 2022
SREENATH M. L. Vs. STATE OF KERALA
November 28, 2022
SREENISH A.J. Vs. STATE OF KERALA
July 5, 2022
SREENIVASAN Vs. STATE OF KERALA
July 26, 2022
SREEPARVATHY Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS
January 7, 2022
SREEVALSAN Vs. STATE OF KERALA
December 2, 2022
SRI.C.C.CLEMENT Vs. T.M.V.H.S.SCHOOL
December 1, 2022
SRINATH. K. NAIR Vs. STATE OF KERALA
October 12, 2022
SSV HIGHER SECONDARY SCHOOL CHIRAYINKEEZHU Vs. STATE OF KERALA
April 6, 2022
ST. ALBERTS COLLEGE Vs. MAHATMA GANDHI UNIVERSITY
August 3, 2022
ST. TERESAS COLLEGE Vs. MAHATMA GANDHI UNIVERSITY
July 27, 2022
ST.GEORGE FORANE CHURCH Vs. C.V.ANTONY
August 29, 2022
STANLY K. J Vs. STATE OF KERALA
September 14, 2022
STAR HEALTH AND ALLIED INSURANCE COMPANY LTD. Vs. AVINASH T.
December 20, 2022
STATE BANK OF INDIA Vs. STEPHEN BERNARD
January 25, 2022
STATE BANK OF INDIA Vs. BINDU VIJAYAKUMAR
November 8, 2022
STATE INFORMATION COMMISSION Vs. C.V. RAJENDRAN
October 7, 2022
STATE INSTITUTE OF MEDICAL EDUCATION AND TECHNOLOGY Vs. JANET
November 18, 2022
STATE OF KERALA Vs. GLEN LEVEN ESTATE(P) LTD.
October 27, 2022
STATE OF KERALA Vs. N. R. JOHNSON
December 1, 2022
STATE OF KERALA Vs. S.SATHEESH
December 6, 2022
STATE OF KERALA Vs. A.V. JAYAKUMAR
October 10, 2022
STATE OF KERALA Vs. A.ABDUL RAHIM
June 16, 2022
STATE OF KERALA Vs. K. MOHAMED AKBAR
July 1, 2022
STATE OF KERALA Vs. MANAGER,NIDUVALOOR A.U.P. SCHOOL
July 12, 2022
STATE OF KERALA Vs. CORPORATE MANAGER
June 13, 2022
STATE OF KERALA Vs. ELDOSE KUNNAPPILLY
December 2, 2022
STATE OF KERALA Vs. M.E. SHAJAHAN
July 19, 2022
STATE OF KERALA Vs. P. GOPALAKRISHNAN ALIAS DILEEP
June 3, 2022
STATE OF KERALA Vs. K. JAYANANDAN
July 21, 2022
STATE OF KERALA Vs. C. SREENIVASAN
March 28, 2022
STATE OF KERALA Vs. XXXX / P.GOPALAKRISHNAN @ DILEEP
July 5, 2022
STATE OF KERALA Vs. CIVIC CHANDRAN
October 13, 2022
STATE OF KERALA Vs. VELUSWAMY
October 6, 2022
STATE OF KERALA Vs. VISWANATHAN NAIR
August 30, 2022
STATE OF KERALA Vs. AMMAD. K.K
September 1, 2022
STATE OF KERALA Vs. NAVARU SWAPNA REDDY
January 17, 2022
STATE OF KERALA Vs. BINU SEBASTIAN
February 14, 2022
STATE OF KERALA Vs. SIBIN
February 21, 2022
STATE OF KERALA Vs. SUBEER N.S
January 17, 2022
STATE OF KERALA Vs. SANTHEEP
January 11, 2022
STATE OF KERALA Vs. NOWFAL
February 7, 2022
STATE OF KERALA Vs. SUNIL N.S. @ PULSAR SUNI
January 17, 2022
STATE OF KERALA Vs. K. G. ASHOKAN
March 16, 2022
STATE OF KERALA Vs. SANTHEEP
March 22, 2022
STATE OF KERALA Vs. RADHAKRISHNAN NAIR
February 23, 2022
STATE OF KERALA Vs. P.P.THOMAS (PWD CONTRACTOR)
June 6, 2022
STATE OF KERALA Vs. SUNIL J. ARACKALAN
February 14, 2022
STATE OF KERALA Vs. V.P.KUNHALAN
July 29, 2022
STATE OF KERALA Vs. POORNIMA
August 23, 2022
STATE OF KERALA Vs. BIJU
March 4, 2022
STATE OF KERALA Vs. INDIRA
March 29, 2022
STATE OF KERALA Vs. JOHN PANICKER
April 4, 2022
STATE OF KERALA Vs. BIJESH KUMAR M.
May 26, 2022
STATE OF KERALA Vs. RAMESH CHENNITHALA, MLA
April 26, 2022
STATE OF KERALA Vs. P.P.THOMAS
June 6, 2022
STATE OF KERALA Vs. KALATHIL AMBADY
October 11, 2022
STATE OF KERALA Vs. CIVIC CHANDRAN
August 24, 2022
STATE OF KERALA Vs. GOPALAN
October 11, 2022
STATE OF KERALA Vs. M. SATHEESAN
August 10, 2022
STATE OF KERALA Vs. ROOPESH
November 24, 2022
STATE OF KERALA Vs. JOY JOHN
October 13, 2022
STATE OF KERALA Vs. K. S. GOVINDAN NAIR
July 19, 2022
STATE OF KERALA Vs. KERALA VOCATIONAL HIGHER SECONDARY SCHOOL
October 21, 2022
STATE OF KERALA Vs. KAIRALI PURUSHA SWASRAYA SAMITHI
August 22, 2022
STATE OF KERALA Vs. CIVIC CHANDRAN
October 20, 2022
STATE OF KERALA Vs. JASIL P.M.
October 19, 2022
STATE OF KERALA Vs. M. V. DINES
October 31, 2022
STATE OF KERALA Vs. KERALA LOKAYUKTA
December 12, 2022
STATE OF KERALA Vs. DINES
October 31, 2022
STATE OF KERALA Vs. SREELAL K.V.
June 17, 2022
STATE OF KERALA Vs. CHANCELLOR
November 29, 2022
STATE PUBLIC INFORMATION OFFICER, TVM Vs. V. P. MOIDEENKUTTY
May 30, 2022
STATEOF KERALA Vs. RATHEESH
February 28, 2022
STEPHAN MATHEW Vs. SECRETARY, POTHANICAD GRAMA PANCHAYATH
April 7, 2022
STIYO Vs. STATE OF KERALA
August 19, 2022
SUBAIDA EBRAHIM Vs. MOOSA
June 8, 2022
SUBASH Vs. STATE OF KERALA
July 11, 2022
SUBASH BOZZ V.M. Vs. STATE OF KERALA
August 17, 2022
SUBEESH Vs. STATE OF KERALA
November 1, 2022
SUBHA K.C Vs. STATE OF KERALA
January 14, 2022
SUBHASH O. P. Vs. STATE OF KERALA
November 9, 2022
SUBI Vs. STATE OF KERALA
November 15, 2022
SUBIN BABU Vs. SUSAMMA
April 5, 2022
SUBIN P. Vs. STATE OF KERALA
November 23, 2022
SUBRAHMANYAN Vs. STATE OF KERALA
October 28, 2022
SUBRAMANIAN Vs. THANKAMANI
June 23, 2022
SUBRAMANIAN Vs. STATE OF KERALA
August 22, 2022
SUBRAMANIAN SWAMY Vs. V.N. NARAYANAN
February 23, 2022
SUDHA M. Vs. KERALA AGRICULTURAL UNIVERSITY
June 27, 2022
SUDHA P Vs. AMBALAPARA SERVICE CO-OPERATIVE BANK LTD
July 7, 2022
SUDHAKARAN Vs. STATE OF KERALA
April 19, 2022
SUDHAKARAN NAYAR Vs. STATE OF KERALA
March 16, 2022
SUDHEER Vs. STATE OF KERALA
December 2, 2022
SUDHEER Vs. STATE OF KERALA
June 21, 2022
SUDHEESH KUMAR Vs. STATE OF KERALA
June 28, 2022
SUDHI Vs. STATE OF KERALA
March 28, 2022
SUDHI MINRAJ Vs. STATE OF KERALA
November 10, 2022
SUDHI P. Vs. STATE OF KERALA
August 19, 2022
SUGATHAN K.V. Vs. STATE OF KERALA
January 20, 2022
SUHADATH Vs. SHIHAB
November 18, 2022
SUHADATH K.K. Vs. STATE OF KERALA
November 18, 2022
SUHAIL Vs. CIRCLE INSPECTOR OF POLICE
May 17, 2022
SUJA RAJU Vs. STATE OF KERALA
September 15, 2022
SUJALA S. KUMARI Vs. KERALA PUBLIC SERVICE COMMISSION
June 28, 2022
SUJAVUDHEEN Vs. STATE OF KERALA
September 2, 2022
SUJEEV Vs. SREEJITH
August 16, 2022
SUJEEV Vs. STATE OF KERALA
August 16, 2022
SUJITH Vs. A.J.JOSEPH
April 1, 2022
SUJITH A.V. Vs. STATE OF KERALA
November 25, 2022
SUJITH KUMAR Vs. STATE OF KERALA
July 7, 2022
SUJITH LAL Vs. THIRUVANANTHAPURAM MUNICIPAL CORPORATION
September 14, 2022
SUJITH M.K. Vs. STATE OF KERALA
November 15, 2022
SUJITH NARAYANAN Vs. STATE OF KERALA
June 23, 2022
SUJITHA Vs. STATE OF KERALA
November 1, 2022
SUKUMARAN KANI Vs. STATE OF KERALA
August 17, 2022
SULAIMAN Vs. STATE OF KERALA
March 2, 2022
SULAIMAN A. Vs. AUTHORIZED OFFICER / CHIEF MANAGER CENTRAL BANK OF INDIA
August 12, 2022
SULEKHA KHADER Vs. KUZHIMANNA GRAMA PANCHAYATH
September 15, 2022
SULFI Vs. STATE OF KERALA
June 7, 2022
SULFIKKER M. A. Vs. STATE OF KERALA
May 17, 2022
SULFITH Vs. STATE OF KERALA
November 1, 2022
SULOCHANA Vs. STATE OF KERALA
November 8, 2022
SUMA Vs. SINIMOL
November 10, 2022
SUMADEVI G. Vs. DIRECTOR PUBLIC INSTRUCTION
June 2, 2022
SUMAL VARGHESE Vs. STATE OF KERALA
May 19, 2022
SUMANGALA DEVI K. Vs. BINU P. N.
June 2, 2022
SUMATHI Vs. MUHAMMED NAJEED
June 27, 2022
SUMESH Vs. DIVYASREE
October 14, 2022
SUMESH Vs. STATE OF KERALA
June 10, 2022
SUMESH Vs. SHILPA RANI N.S
April 4, 2022
SUMESH V. S. Vs. RAJITH T. A.
May 5, 2022
SUMIT GOYAL Vs. STATE OF KERALA
November 3, 2022
SUMIT KUMAR SINGH Vs. UNION OF INDIA
June 17, 2022
SUMITH Vs. SHAREEF S.
July 6, 2022
SUMITH V. KUMAR Vs. STATE OF KERALA
January 11, 2022
SUMITHA MATHEW Vs. KANJIRAPPALLY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD.
September 1, 2022
SUMITHRAN Vs. NEELAKANTAN
February 14, 2022
SUNDAR LAL Vs. MADHUSOODANAN
September 15, 2022
SUNDARAM HOME FINANCE LTD Vs. SAUDAMINI
October 10, 2022
SUNDARAN H. Vs. STATE OF KERALA
August 26, 2022
SUNDARESHAN Vs. STATE OF KERALAR
November 21, 2022
SUNDARESWARAN K. Vs. STATE OF KERALA
February 9, 2022
SUNEER Vs. STATE OF KERALA
October 6, 2022
SUNEERA Vs. KAPPEKKADAN BUSHARA
July 4, 2022
SUNEESH Vs. STATE OF KERALA
December 5, 2022
SUNEESH K.S. Vs. TRAVANCORE DEVASWOM BOARD
February 1, 2022
SUNIL Vs. STATE OF KERALA
August 2, 2022
SUNIL Vs. A.IRSHAD
August 31, 2022
SUNIL Vs. STATE OF KERALA
March 10, 2022
SUNIL KRISHNAN K.G. Vs. K.G. PREMSANKAR
December 6, 2022
SUNIL KUMAR Vs. TRAVANCORE DEVASWOM BOARD
May 25, 2022
SUNIL KUMAR S. Vs. STATE OF KERALA
July 21, 2022
SUNIL KUMAR T. Vs. UTHARA
March 22, 2022
SUNIL N.S Vs. STATE OF KERALA
March 29, 2022
SUNIL SUNDAR Vs. STATE OF KERALA
October 14, 2022
SUNILKUMAR Vs. STATE OF KERALA
June 27, 2022
SUNITHA Vs. SATHYABHAMA
November 9, 2022
SUNITHA Vs. STATE OF KERALA
February 17, 2022
SUNITHA Vs. STATE OF KERALA
February 18, 2022
SUNITHA KUMARI Vs. C.J.JOBY S/O JOY
March 10, 2022
SUNNY Vs. MANOJ
November 25, 2022
SUNNY BHAVANANDAN Vs. STATE OF KERALA
July 21, 2022
SUNNY JOSEPH Vs. STATE OF KERALA
July 6, 2022
SUNNY MATHEW Vs. SECRETARY,REGIONAL TRANSPORT AUTHORITY
December 1, 2022
SUNNY MON Vs. STATE OF KERALA
April 26, 2022
SUNNY VARGHESE Vs. ASSISTANT LABOUR OFFICER
January 3, 2022
SUO MOTU Vs. STATE OF KERALA
April 22, 2022
SUO MOTU Vs. STATE OF KERALA
March 8, 2022
SUO MOTU Vs. STATE OF KERALA
February 14, 2022
SUO MOTU Vs. STATE OF KERALA
April 8, 2022
SUO MOTU Vs. STATE OF KERALA
March 30, 2022
SUO MOTU Vs. STATE OF KERALA
March 25, 2022
SUO MOTU Vs. TRAVANCORE DEVASWOM BOARD
January 4, 2022
SUO MOTU Vs. STATE OF KERALA
June 22, 2022
SUO MOTU Vs. STATE OF KERALA
November 10, 2022
SUO MOTU Vs. STATE OF KERALA
September 22, 2022
SUO MOTU Vs. BAIJU KOTTARAKKARA
November 21, 2022
SUO MOTU Vs. STATE OF KERALA
November 18, 2022
SUO MOTU Vs. STATE OF KERALA
May 26, 2022
SUO MOTU Vs. STATE OF KERALA
June 30, 2022
SUO MOTU Vs. STATE OF KERALA
October 10, 2022
SUO MOTU Vs. STATE OF KERALA
June 26, 2022
SUO MOTU Vs. STATE OF KERALA
June 14, 2022
SUO MOTU Vs. MANAGING COMMITTEE
June 21, 2022
SUO MOTU Vs. UNION OF INDIA
December 6, 2022
SUO MOTU Vs. TRAVANCORE DEVASWOM BOARD
February 16, 2022
SUO MOTU Vs. STATE OF KERALA
January 10, 2022
SUO MOTU Vs. STATE OF KERALA
December 13, 2022
SUO MOTU PROCEEDING INITIATED BY THE HIGH COURT Vs. STATE OF KERALA
January 18, 2022
SUO MOTU PROCEEDINGS Vs. STATE OF KERALA
March 16, 2022
SUO MOTU PROCEEDINGS INITIATED Vs. STATE OF KERALA
February 21, 2022
SUO MOTU PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA
May 20, 2022
SURAJ G. Vs. CITY POLICE COMMISSIONER
December 9, 2022
SURAJ T. N. Vs. STATE OF KERALA
April 19, 2022
SURENDRA PAI, WRONGLY SHOWN AS SURENDRAN PAI Vs. VENKITESWARAN
October 7, 2022
SURENDRAN Vs. SREEDEVI
November 17, 2022
SURENDRAN Vs. SNEHA
April 4, 2022
SURENDRAN Vs. STATE OF KERALA
September 22, 2022
SURENDRAN / MURUKAN Vs. STATE OF KERALA
February 7, 2022
SURENDRAN V.P. Vs. PUNJAB NATIONAL BANK
July 22, 2022
SURESH Vs. STATE OF KERALA
June 16, 2022
SURESH Vs. STATE OF KERALA
August 10, 2022
SURESH Vs. NATIONAL INSURANCE COMPANY LTD.
July 22, 2022
SURESH BABU Vs. MANAGING DIRECTOR, KSRTC
August 31, 2022
SURESH BABU Vs. STATE OF KERALA
November 25, 2022
SURESH BABU M.A Vs. STATE OF KERALA
July 1, 2022
SURESH BABU S.R. Vs. BEENA
February 28, 2022
SURESH GEORGE Vs. KOCHI METRO RAIL LTD
April 19, 2022
SURESH K.S. Vs. STATE OF KERALA
May 13, 2022
SURESH KUMAR Vs. UNION OF INDIA
November 1, 2022
SURESH KUMAR T. Vs. BABU PHILIP
June 28, 2022
SURESH KUMAR T. M. Vs. STATE OF KERALA
November 15, 2022
SURESH P.R Vs. STATE OF KERALA
September 1, 2022
SURESH R. Vs. CHAIRMAN, ATHURASRAMAM N.S.S. HOMOEO MEDICAL COLLEGE
February 15, 2022
SURESH R. POTTI Vs. TRAVANCORE DEVASWOM BOARD
September 19, 2022
SURESH RAJ Vs. NATIONAL INVESTIGATION AGENCY
June 14, 2022
SURESHBABU Vs. STATE OF KERALA
August 17, 2022
SURYA P.NAIR Vs. STATE OF KERALA
November 16, 2022
SURYANSH BROADCASTING PVT. LTD Vs. ZEE ENTERTAINMENT ENTERPRISES LTD
March 29, 2022
SUSAMMA ABRAHAM Vs. JOHN P. MATHEW
November 7, 2022
SUSAN SHAJI Vs. KERALA STATE ELECTRICITY BOARD LTD
December 13, 2022
SUSEELA Vs. THIRUVANANTHAPURAM CORPORATION
February 23, 2022
SUSHEEL KUMAR Vs. STATE OF KERALA
November 9, 2022
SUSHMA PRAKASH Vs. ANJU PRAKASH
December 1, 2022
SUVITHRA Vs. STATE OF KERALA
August 31, 2022
SVS MARKETING SANITARY PVT. LTD Vs. BATHTOUCH METALS PVT. LTD
September 15, 2022
SWAPNA PRABHA SURESH Vs. STATE OF KERALA
August 19, 2022
SWAPNA PRABHA SURESH Vs. STATE OF KERALA
June 9, 2022
SWATHI Vs. STATE OF KERALA
January 22, 2022
SWATHI S. Vs. STATE OF KERALA
November 2, 2022
SWETHA Vs. STATE OF KERALA
September 14, 2022
SYAM SASI Vs. STATE OF KERALA
August 12, 2022
SYAMINI S. NAIR Vs. SREEKANTH
February 28, 2022
SYED ALAVI Vs. E.V. RAMADEVAN
February 11, 2022
SYJU M. THANKACHAN Vs. STATE OF KERALA
January 7, 2022
T. KRISHNAKUMAR Vs. COCHIN DEVASWOM BOARD
July 4, 2022
T. M. MATHACHAN Vs. STATE OF KERALA
March 24, 2022
T. M. SUDHAKARAN Vs. STATE OF KERALA
June 7, 2022
T. P. SHINE Vs. STATE OF KERALA
November 1, 2022
T. P. TILES CENTRE Vs. DISTRICT LABOUR OFFICER
June 17, 2022
T. SELVARAJ Vs. REPCO HOME FINANCE LTD.
October 12, 2022
T.A. KISHORE Vs. STATE OF KERALA
July 20, 2022
T.A. RAJESH KUMAR Vs. RANI S.GOPINATH
November 29, 2022
T.ANJANA Vs. J.A.JAYESH JAYARAM
April 7, 2022
T.B.A.RAHMAN Vs. STATE OF KERALA
November 30, 2022
T.K. MUHAMMED Vs. MEERAVU HAJI
September 1, 2022
T.K.RAJENDRAN Vs. SECRETARY,REGIONAL TRANSPORT AUTHORITY KANNUR
October 26, 2022
T.M LOUIS Vs. OUR LADY OF LIFE CATHOLIC CHURCH
August 22, 2022
T.P. GOPALAKRISHNAN Vs. SECRETARY, NENMANIKKARA GRAMA PANCHAYAT
September 14, 2022
T.P. NANDAKUMAR Vs. STATE OF KERALA
July 21, 2022
T.P.NANDAKUMAR S/O K.DAMODARAN NAIR Vs. STATE OF KERALA
January 5, 2022
T.S. GOKULKRISHNA Vs. STATE OF KERALA
January 31, 2022
T.S.BASHEER Vs. STATE OF KERALA
December 8, 2022
T.SHIRIN Vs. LABOUR COURT, KOZHIKODE
October 21, 2022
T.SIVADASAN Vs. LIFE INSURANCE CORPORATION OF INDIA
November 29, 2022
T.V.ARAVINDAKSHAN Vs. T.V.CHANDRIKA
September 14, 2022
TAALA RAM BABU Vs. STATE OF KERALA
November 7, 2022
TAKIONS EXPORT AND IMPORT PVT. LTD Vs. MAERSK LINE PVT.LTD.
June 21, 2022
TEENA Vs. STATE OF KERALA
February 16, 2022
TESLA THOMAS Vs. STATE OF KERALA
September 23, 2022
TESS THOMAS Vs. STATE OF KERALA
October 7, 2022
TESSNA TOMY Vs. STATE OF KERALA
November 2, 2022
THADIYANTEVIDA NAZEER @ UMMER HAJI @ HAJI Vs. STATE OF KERALA
January 27, 2022
THAJUDEEN Vs. STATE OF KERALA
June 20, 2022
THALAYILLATH ABDULLA Vs. SREEJITH P.V.
March 30, 2022
THAMPI C. G. Vs. JYOTHIS
January 19, 2022
THAMPI V. S. Vs. STATE OF KERALA
May 6, 2022
THANKACHAN Vs. GIREESH KUMAR
January 12, 2022
THANKACHAN Vs. GIREESH KUMAR
January 5, 2022
THANKACHAN Vs. STATE OF KERALA
July 7, 2022
THANKAMANI Vs. HUBERT K.J.
August 29, 2022
THANKAMMA Vs. DISTRICT COLLECTOR
September 15, 2022
THANKAMMA Vs. OMANA
August 24, 2022
THANKAMMA GEORGE Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
September 15, 2022
THANKAPPAN NAIR SUNIL KUMAR Vs. LEKSHMI PILLAI PARVATHY PILLAI
July 29, 2022
THANKAPPAN V. E. Vs. STATE OF KERALA
September 19, 2022
THANZEER Vs. STATE OF KERALA
October 14, 2022
THARAYIL THITHIKUTTY UMMA Vs. MAIMOONA
August 5, 2022
THASLIM T.K Vs. COMMISSIONER OF POLICE KOCHI CITY
November 3, 2022
THE MANAGER, (T. K. DASAN) Vs. STATE OF KERALA
November 8, 2022
THE REGISTRAR Vs. DR.K.SUDHAKARA
March 30, 2022
THE ZAMORIN RAJA OF CALICUT TALI DEVASWOM BUILDING Vs. STATE OF KERALA
May 17, 2022
THEMIZ MOHAMMED AYAPALLY Vs. STATE OF KERALA
June 15, 2022
THESNI Vs. STATE OF KERALA
January 13, 2022
THIDANADU GRAMA PANCHAYAT Vs. NISAR RAHEEM
September 20, 2022
THIRUVANANTHAPURAM TALUK EDUCATIONAL COOPERATIVE SOCIETY LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
November 10, 2022
THIRUVATHAMCORE DEVASWOM BOARD Vs. PRATHAPACHANDRAN
January 5, 2022
THOMAS Vs. R. MURUGASAMY
July 7, 2022
THOMAS Vs. PHILIP
June 24, 2022
THOMAS Vs. CHIEF REGISTRAR OF BIRTHS AND DEATHS
February 28, 2022
THOMAS Vs. ARUNRAJ
June 15, 2022
THOMAS Vs. STATE OF KERALA
July 4, 2022
THOMAS CHACKO Vs. STATE OF KERALA
August 17, 2022
THOMAS JOSEPH Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
July 25, 2022
THOMAS M.P. Vs. STATE OF KERALA
November 1, 2022
THOMAS MATHEW Vs. STATE OF KERALA
June 23, 2022
THOMAS P.M. Vs. STATE OF KERALA
May 13, 2022
THOMAS, S/O BABY Vs. G.SUKUMARAN, (DIED) S/O GOVINDAN
February 8, 2022
THOMASKUTTY Vs. STATE OF KERALA
March 22, 2022
THOMSI K. A. Vs. STATE OF KERALA
February 14, 2022
THOYIB FARHAN Vs. STATE OF KERALA
November 7, 2022
THRESYAMMA JOSE Vs. UNION OF INDIA
April 13, 2022
THRISSUR CORPORATION Vs. K.G. UNNIKRISHNAN
August 22, 2022
THRISSUR CORPORATION Vs. JOSE
July 25, 2022
THRISSUR DISTRICT CO-OPERATIVE BANK LIMITED Vs. MUSTAFFA T. A.
July 27, 2022
THRISSUR EXPRESSWAY LIMITED Vs. STATE OF KERALA
June 30, 2022
THULASEEDHARAN P. C. Vs. RENIE FERNANDEZ
June 10, 2022
TIGI CHRISTY THOMAS Vs. STATE OF KERALA
June 30, 2022
TIJI JOSEPH Vs. KERALA WATER AUTHORITY
November 28, 2022
TIJI ZACHARIAH Vs. MAHATMA GANDHI UNIVERSITY
March 23, 2022
TIJU S. NAIR Vs. STATE OF KERALA
April 29, 2022
TINO THANKACHAN Vs. STATE OF KERALA
November 22, 2022
TINU AUGUSTINE Vs. STATE OF KERALA
January 12, 2022
TIP TOP FURNITURE PVT. LTD. Vs. ASST.COMMISSIONER OF STATE TAX
August 24, 2022
TISSY M.K. Vs. STATE ELECTION COMMISSION, KERALA
March 31, 2022
TOM JOSE BELLESTIN Vs. STATE OF KERALA
June 3, 2022
TOMY J CHERKKOTT Vs. M.M. ABDUL SATHAR
September 29, 2022
TONY @ THOMAS Vs. STATE OF KERALA
October 25, 2022
TONY THOMAS Vs. STATE OF KERALA
January 3, 2022
TRANSSAFE REFRIGERATION PVT. LTD. Vs. STATE OF KERALA
September 26, 2022
TRAVANCORE DEVASWOM BOARD Vs. UNION OF INDIA
August 29, 2022
TRAVANCORE DEVASWOM BOARD, DEVASWOM HEAD QUARTERS Vs. DEPUTY EXAMINER FOR LOCAL FUND AUDIT KERALA STATE AUDIT DEPARTMENT
July 4, 2022
TRESA XAVIER Vs. MARY SIMON
February 28, 2022
UBAID Vs. STATE OF KERALA
January 31, 2022
UBAID.A.M Vs. STATE OF KERALA
November 10, 2022
UBAIS Vs. STATE OF KERALA
October 26, 2022
UCO BANK Vs. STATE OF KERALA
January 21, 2022
UCO BANK Vs. STATE OF KERALA
November 29, 2022
UDAYA SOUNDS Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
March 24, 2022
UDAYALAL Vs. STATE OF KERALA
January 4, 2022
UDAYAN Vs. STATE OF KERALA
April 1, 2022
UDAYAN Vs. STATE OF KERALA
June 17, 2022
UDAYAN N. Vs. STATE OF KERALA
June 16, 2022
UJJALABAI Vs. PUTHUKKUDY BHARATHAN
March 22, 2022
UKKASH A Vs. STATE OF KERALA
March 9, 2022
ULLAS A. Vs. DIRECTOR JAWAHARLAL NEHRU TROPICAL BOTANIC GARDEN & RESEARCH INSTITUTE
May 13, 2022
UMA MURTHI Vs. STATE OF KERALA
May 4, 2022
UMESAN P. V. Vs. STATE OF KERALA
November 16, 2022
UMESH Vs. STATE OF KERALA
November 8, 2022
UMMA SALMA Vs. STATE ELECTION COMMISSION
June 14, 2022
UMMER Vs. STATE OF KERALA & ORS,
October 14, 2022
UMMER FEROOK Vs. STATE OF KERALA
February 18, 2022
UMMUHANI K.T. Vs. STATE OF KERALA
August 29, 2022
UNION OF INDIA Vs. M.S. UNNIKRISHNAN NAIR
July 27, 2022
UNION OF INDIA Vs. PAVITHRAN K.
November 22, 2022
UNION OF INDIA Vs. REENA CHANDY,
January 10, 2022
UNION OF INDIA Vs. JOSE
March 7, 2022
UNION OF INDIA Vs. STATE OF KERALA
January 10, 2022
UNION OF INDIA Vs. P. K. GEETHA
March 22, 2022
UNION OF INDIA Vs. IBSON SHAH I.
February 25, 2022
UNION OF INDIA Vs. JACOB PAUL
October 19, 2022
UNION OF INDIA, INCOME TAX DEPARTMENT Vs. STATE OF KERALA
January 10, 2022
UNITED INDIA INSURANCE CO. LTD. Vs. XAVIER
June 1, 2022
UNITED INDIA INSURANCE CO.LTD Vs. GEO CA
August 17, 2022
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ARUN
November 21, 2022
UNITED INDIA INSURANCE COMPANY LTD. Vs. SIJI ANTONY
October 21, 2022
UNITED INDIA INSURANCE COMPANY LTD. Vs. DILNA DINESHAN
February 22, 2022
UNIVERSITY OF CALICUT Vs. NIRMALA EDUCATIONAL TRUST
March 2, 2022
UNIVERSITY OF CALICUT Vs. C. RAJENDRAN
June 3, 2022
UNIVERSITY OF CALICUT Vs. SAJEEV K.S.
August 3, 2022
UNIVERSITY OF CALICUT Vs. MOHAMED SAJID T.
July 7, 2022
UNIVERSITY OF KERALA Vs. JAYASREE P.
May 26, 2022
UNNI Vs. STATE OF KERALA
March 4, 2022
UNNI P.R. Vs. STATE OF KERALA
June 13, 2022
UNNI PILLAI C. S. Vs. LALITHAKUMARI G.
March 31, 2022
UNNIKRISHANAN NAMBOODIRI N. Vs. TRAVANCORE DEVASWOM BOARD
August 1, 2022
UNNIKRISHNAN Vs. STATE OF KERALA
August 29, 2022
UNNIKRISHNAN Vs. STATE OF KERALA
December 19, 2022
UNNIKRISHNAN Vs. STATE OF KERALA
April 5, 2022
UNNIKRISHNAN Vs. ASOKAN
March 8, 2022
UNNIKRISHNAN Vs. STATE OF KERALA
February 10, 2022
UNNIKRISHNAN CHANDRAN PILLAI Vs. TATA REALITY INFRASTRUCTURE LTD.
July 14, 2022
UNNIKRISHNAN NAIR Vs. STATE OF KERALA
November 1, 2022
USHA BAI Vs. PANDIKASALA NIYAS
August 19, 2022
USHA SHAJI Vs. STATE OF KERALA
October 7, 2022
USHAKUMARI Vs. STATE OF KERALA
June 21, 2022
UTHARA Vs. SIVAPRIYAN
February 9, 2022
V. BIJU Vs. KALYANI PILLAI
July 25, 2022
V. KUMAR Vs. DISTRICT COLLECTOR THIRUVANANTHAPURAM
October 10, 2022
V. MAMMU Vs. EXCISE COMMISSIONER NANDAVANAM
February 15, 2022
V. PRAVEEN Vs. STATE OF KERALA
June 7, 2022
V. SHAREEF Vs. AUTHORISED OFFICER, STATE OF BANK OF INDIA KOCHI
May 25, 2022
V.C.MANI Vs. UNION OF INDIA
April 29, 2022
V.D. SEBASTIAN Vs. SABU GEORGE
September 1, 2022
V.G. PRADEEP KUMAR Vs. DISTRICT COLLECTOR
August 22, 2022
V.N.SATHISHKUMAR Vs. AUTHORIZED OFFICER PUNJAB NATIONAL BANK
May 4, 2022
V.P. JOHNY Vs. V.P. JOSE
November 3, 2022
V.P. MARTIN Vs. STATE OF KERALA
September 26, 2022
V.P. SUNNY, S/O PAUL Vs. DY. THAHSILDAR (REVENUE RECOVERY) MANNARKKAD
February 18, 2022
V.S. SANTHOSH Vs. STATE OF KERALA
September 14, 2022
V.SUKUMARI Vs. STATE OF KERALA
December 19, 2022
V.V. ABRAHAM Vs. CHENGANNUR MUNICIPALITY CHENGANNUR
February 7, 2022
V.V.MUSTHAFA Vs. JOSHY ABRABAM
September 6, 2022
VADAKARA MUNICIPAL AREA AUTO RICKSHAW THOZHILALI CO-ORDINATION COMMITTEE Vs. REGIONAL TRANSPORT OFFICER, VADAKARA
July 18, 2022
VADAKAYIL ABUBACKER Vs. FAYSAL RAHMAN
February 17, 2022
VADASSERIL BINU Vs. STATE OF KERALA
August 30, 2022
VAISAKH Vs. STATE OF KERALA
May 18, 2022
VAISHAK M. NAIR Vs. STATE OF KERALA
July 8, 2022
VAISHAK.G, Vs. STATE OF KERALA
October 11, 2022
VAKIYATH KOYA Vs. STATE OF KERALA
May 18, 2022
VALAVI & CO. Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
July 11, 2022
VALLAMATTOM STONE AGGREGATES (PVT) LTD Vs. STATE OF KERALA
January 19, 2022
VANAJA Vs. BHANUMATHY
July 19, 2022
VANNATHAM VEETTIL MOIDU Vs. VANNATHAM VEETTIL YOONUS
October 21, 2022
VARGHESE Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
February 28, 2022
VARGHESE THOMAS Vs. THIRUVALLA MUNICIPALITY
July 26, 2022
VARKEY Vs. STATE OF KERALA
July 21, 2022
VARUN KUMAR Vs. STATE OF KERALA
July 19, 2022
VASANTHA K. Vs. STATE OF KERALA
May 10, 2022
VASANTHA KUMARI Vs. SALIM
August 29, 2022
VASANTHAN B. Vs. SUB INSPECTOR OF POLICE
August 1, 2022
VASANTHI RAJAN Vs. ANU
November 14, 2022
VASU KALLAYI Vs. STATE OF KERALA
June 28, 2022
VASU NADUKKANDY Vs. ABDURAHIMANKUTTY. E.V.P.
August 19, 2022
VEENA B.T. Vs. JENSON JUSTIN
August 16, 2022
VELAYUDHAN Vs. DISTRICT MAGISTRATE (APPELLATE TRIBUNAL), ERNAKULAM
May 26, 2022
VELAYUDHAN E.P. Vs. P.P. POULOSE
July 13, 2022
VELAYUDHAN PILLAI Vs. STATE OF KERALA
December 21, 2022
VELAYUDHAN V. K. Vs. P. V. SREENIJIN
January 3, 2022
VELLINGIRI Vs. PREMARANGA ACHARYA
November 9, 2022
VENU Vs. STATE OF KERALA
August 30, 2022
VENUGOPAL Vs. STATE OF KERALA
November 24, 2022
VENUGOPALAN A.M. Vs. STATE OF KERALA
November 15, 2022
VIDYA Vs. STATE OF KERALA
November 23, 2022
VIDYA GOPAN, D/O. K.GOPAKUMAR Vs. HIGH COURT OF KERALA
August 22, 2022
VIDYA MUNDEKKAT Vs. AKHILESH JAYARAM
December 13, 2022
VIDYA MUNDEKKAT Vs. AKHILESH JAYARAM
December 13, 2022
VIDYA VIJAYAKUMAR Vs. AJAI THILAK
June 21, 2022
VIJAY BABU Vs. STATE OF KERALA
May 31, 2022
VIJAY BABU Vs. STATE OF KERALA
June 22, 2022
VIJAY KUMAR Vs. TRAVANCORE DEVASWOM BOARD-TDB
August 29, 2022
VIJAYAKUMAR Vs. STATE OF KERALA
September 26, 2022
VIJAYAKUMAR Vs. SNDP YOGAM
January 24, 2022
VIJAYAKUMAR Vs. STATE OF KERALA
March 8, 2022
VIJAYAKUMAR Vs. STATE OF KERALA
November 22, 2022
VIJAYALAKSHMI K.S Vs. STATE OF KERALA
January 18, 2022
VIJAYAN Vs. UNITED INDIA INSURANCE COMPANY LTD
February 19, 2022
VIJAYAN Vs. STATE OF KERALA
October 12, 2022
VIJAYAN Vs. STATE OF KERALA
October 10, 2022
VIJEESH.V.P Vs. STATE OF KERALA
April 4, 2022
VIJI Vs. AMBUJAKSHI
May 25, 2022
VIJI V. Vs. BABY
November 2, 2022
VIJI VARGHESE K. Vs. MECLEODS ENGLISH SCHOOL
July 7, 2022
VIJIL Vs. AMBUJAKSHI T.P.
February 10, 2022
VIJIL V. NAIR Vs. STATE OF KERALA
July 4, 2022
VIJILASH K.V. Vs. STATE OF KERALA
May 10, 2022
VIJIN Vs. STATE OF KERALA
November 10, 2022
VIJIN RAVEENDRAN Vs. STATE OF KERALA
January 3, 2022
VIJIN RAVINDRAN Vs. STATE OF KERALA
November 9, 2022
VIJITH Vs. STATE OF KERALA
September 2, 2022
VIJITH Vs. STATE OF KERALA
June 17, 2022
VIJITH RAJ B. Vs. STATE OF KERALA
April 12, 2022
VIJITH VIJAYAN @ PACHHA @ BALU @ MUSAFIR @ AJAY Vs. UNION OF INDIA
May 31, 2022
VIKAS R. S. Vs. STATE OF KERALA
February 3, 2022
VIKAS R. S. Vs. STATE OF KERALA
May 26, 2022
VIKRAMAN NAIR Vs. STATE OF KERALA
September 15, 2022
VIMALA JOSE Vs. ABOOBACKER
December 2, 2022
VINAYAMOHAN S. Vs. STATE OF KERALA
May 4, 2022
VINEESH RAJAN V. Vs. STATE OF KERALA
October 18, 2022
VINEETH Vs. STATE OF KERALA
December 19, 2022
VINEETH Vs. STATE OF KERALA
December 12, 2022
VINEETH V. Vs. STATE OF KERALA
October 10, 2022
VINEETH V. NAIR Vs. STATE OF KERALA
September 28, 2022
VINNI SIVADAS M.V. Vs. STATE OF KERALA
February 28, 2022
VINOD Vs. STATE OF KERALA
March 11, 2022
VINOD Vs. SOUMYA
January 14, 2022
VINOD Vs. STATE OF KERALA
October 10, 2022
VINOD Vs. STATE OF KERALA
November 25, 2022
VINOD G. NAIR Vs. STATE OF KERALA
February 15, 2022
VINOD K. Vs. SALEENA PRAKKANAM
August 24, 2022
VINOD KUMAR Vs. MANJEESHA T.A.
January 18, 2022
VINOD KUMAR M. K. Vs. STATE OF KERALA
March 7, 2022
VINOD LAZAR Vs. STATE OF KERALA
September 14, 2022
VINOD S. RAJ Vs. STATE OF KERALA
November 30, 2022
VINOD. S Vs. STATE OF KERALA
September 2, 2022
VINODAN Vs. MATHAPPAN
November 7, 2022
VINODKUMAR Vs. STATE OF KERALA
November 9, 2022
VINU THOMAS Vs. SOUTH INDIAN BANK LIMITED
December 15, 2022
VIPIN Vs. STATE OF KERALA
July 19, 2022
VIPIN BABU THARAYIL HOUSE Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
January 7, 2022
VIPIN DAS Vs. STATE OF KERALA
March 18, 2022
VIPIN DAS Vs. STATION HOUSE OFFICER
November 21, 2022
VIPIN KUMAR Vs. STATE OF KERALA
June 13, 2022
VIPIN N.K. Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY, KOZHIKODE
March 14, 2022
VIPIN RAJ Vs. STATE OF KERALA
April 1, 2022
VIPIN T.V. Vs. COMMERCIAL TAX OFFICER, KASARAGOD
September 19, 2022
VIPIN V. Vs. STATE OF KERALA
July 4, 2022
VIPIN VISWANATHAN Vs. STATE OF KERALA
November 14, 2022
VISAL, S/O SHAJI, PANTHRANDILCHIRA VEEDU Vs. P.K.UNNIKRISHNAN, AISWARYA
April 4, 2022
VISHAK R. Vs. STATE OF KERALA
August 19, 2022
VISHAL G. NAIR Vs. SREEDEVI P.S.
April 21, 2022
VISHNU Vs. STATE OF KERALA
December 20, 2022
VISHNU Vs. STATE OF KERALA
August 8, 2022
VISHNU Vs. STATE OF KERALA
May 4, 2022
VISHNU Vs. STATE OF KERALA
May 17, 2022
VISHNU Vs. STATE OF KERALA
July 1, 2022
VISHNU Vs. STATE OF KERALA
September 23, 2022
VISHNU Vs. STATE OF KERALA
June 6, 2022
VISHNU Vs. STATE OF KERALA
June 8, 2022
VISHNU Vs. STATE OF KERALA
October 19, 2022
VISHNU A.V. Vs. MANALUR GRAMA PANCHAYATH
January 5, 2022
VISHNU ALIAS VISHNU PRADEEP Vs. STATE OF KERALA
May 30, 2022
VISHNU C.M. Vs. STATE OF KERALA
November 2, 2022
VISHNU KUMAR Vs. STATE OF KERALA
May 6, 2022
VISHNU P. NAICK Vs. NAYANA
November 22, 2022
VISHNU P.A. Vs. STATE OF KERALA
June 16, 2022
VISHNU P.P Vs. JIJI
September 14, 2022
VISHNU PRASAD Vs. STATE OF KERALA
April 26, 2022
VISHNU REGHU Vs. STATE OF KERALA
June 1, 2022
VISHNU SARESH Vs. STATE OF KERALA
June 7, 2022
VISHNU SATHEESH Vs. STATE OF KERALA
July 14, 2022
VISHNU T.K. Vs. STATE OF KERALA
January 27, 2022
VISHNU V. Vs. STATE OF KERALA
February 22, 2022
VISHNU. S Vs. STATE OF KERALA
August 17, 2022
VISHNU.M Vs. STATE OF KERALA
October 12, 2022
VISWAMBHARAN Vs. STATE OF KERALA
September 26, 2022
VIVEK Vs. STATE OF KERALA
October 7, 2022
VIVEK Vs. STATE OF KERALA
September 14, 2022
VIVEKANANDAN Vs. MEDDINI
November 9, 2022
VODAFONE IDEA LTD Vs. KERALA STATE POLLUTION CONTROL BOARD
August 11, 2022
VOLGA K. Vs. STATE OF KERALA
January 11, 2022
VOTTU RAJA Vs. ABRAHAM
June 8, 2022
VTS STEELS Vs. ASSISTANT STATE TAX OFFICER
October 21, 2022
VYSAKH Vs. UNION OF INDIA
December 22, 2022
WESLEY K. ABRAHAM Vs. ANJU ANTONY
October 25, 2022
WESTERN GHATS PROTECTION COUNCIL Vs. UNION OF INDIA
March 23, 2022
WILSANAND V. Vs. REGISTRAR, UNIVERSITY OF CALICUT
August 1, 2022
WILSON C.C. Vs. STATE OF KERALA
November 28, 2022
WOMEN IN CINEMA COLLECTIVE Vs. STATE OF KERALA
March 17, 2022
WOODON MDF PANELS PRIVATE LIMITED Vs. VELLIYAMATTOM GRAMA PANCHAYATH
March 4, 2022
X Vs. STATE OF KERALA
April 29, 2022
X Vs. STATE OF KERALA
October 21, 2022
X Vs. STATE OF KERALA
December 9, 2022
XAVIER Vs. MARIA GORETHY GEORGE
December 2, 2022
XAVIERKUTTY PUTHETHU Vs. STATE BANK OF INDIA
December 20, 2022
XX Vs. STATE OF KERALA
August 4, 2022
XX XX XX Vs. XX XX XX
November 22, 2022
XXX Vs. STATE OF KERALA
July 1, 2022
XXX Vs. STATE OF KERALA
July 27, 2022
XXX Vs. STATE OF KERALA
November 4, 2022
XXX Vs. STATE OF KERALA
April 19, 2022
XXX Vs. STATE OF KERALA
June 30, 2022
XXX Vs. STATE OF KERALA
March 7, 2022
XXX Vs. STATE OF KERALA
February 17, 2022
XXX Vs. STATE OF KERALA
May 25, 2022
XXX Vs. STATE OF KERALA
December 7, 2022
XXX Vs. STATE OF KERALA
September 1, 2022
XXX Vs. STATE OF KERALA
September 15, 2022
XXX Vs. STATE OF KERALA
July 5, 2022
XXX Vs. STATE OF KERALA
June 24, 2022
XXX Vs. STATE OF KERALA
June 7, 2022
XXX Vs. STATE OF KERALA
November 3, 2022
XXX Vs. STATE OF KERALA
December 15, 2022
XXX Vs. STATE OF KERALA
August 22, 2022
XXX Vs. STATE OF KERALA
August 29, 2022
XXX Vs. STATE OF KERALA
October 20, 2022
XXX Vs. STATE OF KERALA
November 8, 2022
XXX RESIDENT OF ERNAKULAM Vs. UNION OF INDIA
June 14, 2022
XXX X Vs. STATE OF KERALA
May 20, 2022
XXX XXX Vs. STATE OF KERALA
November 24, 2022
XXX XXXX Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
June 15, 2022
XXXX Vs. STATE OF KERALA
November 15, 2022
XXXX Vs. STATE OF KERALA
April 22, 2022
XXXX Vs. STATE OF KERALA
February 18, 2022
XXXX Vs. UNION OF INDIA
April 1, 2022
XXXX Vs. STATE OF KERALA
July 22, 2022
XXXX Vs. STATE OF KERALA
September 26, 2022
XXXX Vs. STATE OF KERALA
October 19, 2022
XXXX XXXX Vs. STATE OF KERALA
June 13, 2022
XXXXX Vs. STATE OF KERALA
July 21, 2022
XXXXX Vs. STATE OF KERALA
July 25, 2022
XXXXX Vs. XXXXX
June 17, 2022
XXXXX Vs. REGISTRAR OF BIRTHS AD DEATHS
July 19, 2022
XXXXX Vs. STATE OF KERALA
September 2, 2022
XXXXX Vs. STATE OF KERALA
November 11, 2022
XXXXX Vs. STATE OF KERALA
September 22, 2022
XXXXX Vs. XXXXXX
October 28, 2022
XXXXXX Vs. UNION TERRITORY OF LAKSHADWEEP SUPERINTENDED OF POLICE
August 5, 2022
XXXXXX Vs. STATE OF KERALA
February 24, 2022
XXXXXX Vs. SUNIL
January 5, 2022
XXXXXXX Vs. XXXXXXX
August 4, 2022
XXXXXXX Vs. STATE OF KERALA
August 17, 2022
XXXXXXXXXX Vs. STATE OF KERALA
December 16, 2022
XXXXXXXXXX Vs. STATE OF KERALA
September 13, 2022
XXXXXXXXXX Vs. STATE OF KERALA
December 2, 2022
XXXXXXXXXX Vs. STATE OF KERALA
November 14, 2022
XXXXXXXXXX Vs. STATE OF KERALA
June 29, 2022
XXXXXXXXXX Vs. STATE OF KERALA
August 29, 2022
XXXXXXXXXX Vs. UNION OF INDIA
July 21, 2022
XXXXXXXXXX Vs. STATE OF KERALA
September 14, 2022
XXXXXXXXXX Vs. STATE OF KERALA
December 14, 2022
XXXXXXXXXX Vs. STATE OF KERALA
June 23, 2022
XXXXXXXXXX Vs. STATE OF KERALA
November 22, 2022
XXXXXXXXXX Vs. STATE OF KERALA
May 4, 2022
XXXXXXXXXX Vs. STATE OF KERALA
December 1, 2022
XXXXXXXXXX Vs. STATE OF KERALA
April 22, 2022
XXXXXXXXXX Vs. STATE OF KERALA
August 4, 2022
XXXXXXXXXX Vs. STATE OF KERALA
August 1, 2022
XXXXXXXXXX Vs. STATE OF KERALA
August 12, 2022
XXXXXXXXXX Vs. STATE OF KERALA
June 30, 2022
XXXXXXXXXX Vs. STATE OF KERALA
July 26, 2022
XXXXXXXXXX Vs. STATE OF KERALA
February 1, 2022
XXXXXXXXXX Vs. STATE OF KERALA
September 23, 2022
XXXXXXXXXX Vs. STATE OF KERALA
July 20, 2022
XXXXXXXXXX Vs. STATE OF KERALA
July 19, 2022
XXXXXXXXXX Vs. STATE OF KERALA
July 12, 2022
XXXXXXXXXX Vs. STATE OF KERALA
June 7, 2022
XXXXXXXXXX Vs. STATE OF KERALA
June 17, 2022
XXXXXXXXXX Vs. STATE OF KERALA
June 9, 2022
XXXXXXXXXX Vs. STATE OF KERALA
October 6, 2022
XXXXXXXXXX Vs. STATE OF KERALA
October 27, 2022
XXXXXXXXXX Vs. STATE OF KERALA
July 4, 2022
XXXXXXXXXX Vs. STATE OF KERALA
July 11, 2022
XXXXXXXXXX Vs. STATE OF KERALA
December 13, 2022
XXXXXXXXXX Vs. STATE OF KERALA
October 17, 2022
XXXXXXXXXX Vs. STATE OF KERALA
November 28, 2022
Y Vs. UNION OF INDIA
July 14, 2022
Y.V. RAJESH Vs. STATE OF KERALA
April 7, 2022
YASODHA KAKKATT Vs. SHEEMA R.
June 27, 2022
YATHU KRISHNAN Vs. STATE OF KERALA
November 4, 2022
YESUDAS Vs. STATE OF KERALA
May 30, 2022
YESUDAS Vs. SHYLAJA
January 21, 2022
YESUDAS @ DAS Vs. KERALA STATE ROAD TRANSPORT CORPORATION LTD
February 22, 2022
YUNUS Vs. STATE OF KERALA
November 1, 2022
YYYY Vs. UNION OF INDIA
March 10, 2022
ZAHID R.H. Vs. STATE OF KERALA
September 23, 2022
ZAKEER HUSAIN Vs. STATE OF KERALA
June 22, 2022
ZEENATH Vs. STATE POLICE CHIEF POLICE HEADQUARTERS, VAZHUTHACAUD
January 14, 2022
ZEENATH SALAM Vs. NAJEEB
October 13, 2022
ZERITA ASHLEN ROCHA Vs. ANN MARY VARGHESE
June 23, 2022
ZERITA ASHLEN ROCHA Vs. ANN MARY VARGHESE
November 3, 2022
ZIYAD. K. Vs. STATE OF KERALA
August 8, 2022