Case Index

Title
Date
MANISHA PATHAK Vs. STATE OF CHHATTISGARH
September 9, 2022
A TO Z SUPPLIERS Vs. STATE OF CHHATTISGARH
June 13, 2022
A.S. ADVERTISERS Vs. MUNICIPAL CORPORATION BHILAI
January 25, 2022
AARATI MISHRA Vs. SHANTI LATA MISHRA
March 23, 2022
AARTI YADU Vs. STATE OF CHHATTISGARH
September 21, 2022
AATRAM SANTI Vs. STATE OF CHHATTISGARH
September 14, 2022
ABBAS BHAI (DEAD THROUGH LRS MUFADDAL AZAD Vs. SMT. PUSHPA KUMARI, D/O RAJMATA HITENDRA KUMARI DEVI
March 23, 2022
ABC Vs. STATE OF CHHATTISGARH
May 5, 2022
ABC Vs. STATE OF CHHATTISGARH
February 11, 2022
ABC Vs. STATE OF CHHATTISGARH
May 23, 2022
ABC Vs. STATE OF CHHATTISGARH
March 4, 2022
ABC Vs. STATE OF CHHATTISGARH
July 8, 2022
ABC Vs. STATE OF CHHATTISGARH
July 14, 2022
ABDUL NANIF @ BABLU Vs. TARANNUM BANO
July 19, 2022
ABHAY NAYAK Vs. STATE OF CHHATTISGARH
November 4, 2022
ABHAY SINGH THAKUR Vs. STATE OF CHHATTISGARH
February 1, 2022
ABHISEK TIWARI Vs. STATE OF CHHATTISGARH
November 7, 2022
ABHISHEK KUMAR RATHORE Vs. STATE OF CHHATTISGARH
August 10, 2022
ABHISHEK NIRMALKAR Vs. STATE OF CHHATTISGARH
March 3, 2022
ABHISHEK TRIPATHI, S/O. SHRI ANAND TRIPATHI Vs. SMT. APARNA TRIPATHI, W/O ABHISHEK TRIPATHI
February 2, 2022
ABIS EXPORT INDIA PRIVATE LIMITED Vs. STATE OF CHHATTISGARH
October 31, 2022
ABIS EXPORTS INDIA PRIVATE LIMITED Vs. GUNJAM NALODE SOLE PROPRIETOR
December 19, 2022
ACHHELAL JAISWAL Vs. RANIBAI DIXIT
February 14, 2022
ADEEP KUMAR VERMA @ TENGANA Vs. STATE OF CHHATTISGARH
March 17, 2022
ADIL AKHTAR Vs. STATE OF CHHATTISGARH
August 25, 2022
ADITYA BIRLA HOUSING FINANCE LIMITED Vs. DISTRICT MAGISTRATE, RAIPUR DISTRICT
January 3, 2022
AEGIS BEVERAGES PVT. LTD. Vs. STATE OF CHHATTISGARH FINANCE DEPARTMENT (TAX DIVISION)
May 11, 2022
AINKUMARI SAHU Vs. STATE OF CHHATTISGARH
August 1, 2022
AJAY JAIN Vs. STATE OF CHHATTISGARH
May 4, 2022
AJAY KUMAR Vs. STATE OF CHHATTISGARH
August 26, 2022
AJAY KUMAR SARTHI Vs. STATE OF CHHATTISGARH
July 4, 2022
AJEET DIWAKAR Vs. STATE OF C.G.
July 22, 2022
AJEET VERMA Vs. STATE OF CHHATTISGARH
July 11, 2022
AKASH CHANDRAKAR Vs. STATE OF CHHATTISGARH
January 19, 2022
AKBAR KACHLAAM Vs. STATE OF CHHATTISGARH
May 13, 2022
AKHILESH KUMAR VARMA @ PRADIP VARMA Vs. STATE OF CHHATTISGARH
April 22, 2022
AKSHAY SHARMA Vs. COLLECTOR, RAIPUR
September 22, 2022
ALAM SAI Vs. STATE OF CHHATTISGARH
December 16, 2022
ALKA SUNEJA Vs. STATE OF CHHATTISGARH
May 12, 2022
AMAN KUMAR SINGH Vs. STATE OF CHHATTISGARH
January 10, 2022
AMANDEEP SINGH, S/O SHRI MANJIT SINGH Vs. STATE OF CHHATTISGARH
June 27, 2022
AMAR DEWANGAN Vs. STATE OF CHHATTISGARH
February 4, 2022
AMIT BANCHHOR S/O NARENDRA BANCHHOR Vs. STATE OF CHHATTISGARH
February 18, 2022
AMIT CHANDRAKER Vs. UNION OF INDIA
November 14, 2022
AMIT KHATTRI Vs. STATE OF CHHATTISGARH
April 13, 2022
AMIT KUMAR JAISWAL Vs. CHHATTISGARH STATE CO-OPERATIVE TRIBUNAL
September 30, 2022
AMIT SINGH Vs. STATE OF CHHATTISGARH
November 9, 2022
AMOL KUMAR SUHANE Vs. RITU SUHANE
February 11, 2022
AMRENSIYA TOPPO Vs. NEMAN
September 27, 2022
AMRITLAL AGRAWAL Vs. VISHNUKANT
July 1, 2022
ANAMIKA PARASHAR Vs. STATE OF CHHATTISGARH
May 11, 2022
ANAMIKA TIWARI Vs. STATE OF CHHATTISGARH
September 22, 2022
ANAND JATAW Vs. STATE OF CHHATTISGARH
March 21, 2022
ANAND TRANSPORT CORPORATION Vs. UNION OF INDIA
September 21, 2022
ANANDRAM Vs. STATE OF CHHATTISGARH
September 7, 2022
ANANDRAM MAJHWAR Vs. STATE OF CHHATTISGARH
November 18, 2022
ANANT DUTTA Vs. STATE OF CHHATTISGARH
August 17, 2022
ANARDEVI TIWARI Vs. STATE OF MADHYA PRADESH
August 5, 2022
ANCHAL SINGH @ AJAY RATHORE Vs. STATE OF CHHATTISGARH
January 5, 2022
ANIL KUMAR DIXIT S/O LAXMI NARAYAN Vs. RAM SAHAI (DEAD) THROUGH LEGAL HEIRS
March 3, 2022
ANIL KUMAR SINGH Vs. HIDAYATULLAH NATIONAL LAW UNIVERSITY
September 27, 2022
ANIL RATRE Vs. STATE OF CHHATTISGARH
March 25, 2022
ANIL SINGH THAKUR Vs. STATE OF CHHATTISGARH
October 12, 2022
ANIL SONI Vs. STATE OF CHHATTISGARH
November 7, 2022
ANITA AGRAWAL Vs. N.K. XAXA
September 9, 2022
ANITA NIRALA Vs. SOUTH EASTERN COALFIELDS LIMITED
November 1, 2022
ANJALI Vs. DHARMENDRA
April 8, 2022
ANJALI SONKAR Vs. STATE OF CHHATTISGARH
December 5, 2022
ANJALI SONKAR Vs. STATE OF CHHATTISGARH
December 19, 2022
ANJALI TRIVEDI Vs. RAHUL TIWARI
August 17, 2022
ANJAN BHATTACHARYA Vs. LATIKA ARPITA BHATTACHARYA
March 16, 2022
ANJANA BAI BAGDE Vs. SHYAM RATAN SAHU
October 10, 2022
ANJANA PANDEY Vs. STATE OF CHHATTISGARH
July 14, 2022
ANJIL DADSENA Vs. STATE OF CHHATTISGARH
June 17, 2022
ANKITA JAISWAL Vs. STATE OF CHHATTISGARH
August 22, 2022
ANKITA SAHU Vs. STATE OF CHHATTISGARH
September 6, 2022
ANNU VISHWAKRARMA @ SHARMA Vs. DIRECTOR , INDIAN INSTITUTE OF TECHNOLOGY
November 30, 2022
ANURAG LAKDA Vs. STATE OF CHHATTISGARH
July 4, 2022
ANURANJNA EKKA Vs. STATE OF CHHATTISGARH
July 7, 2022
ANUSUIYA BAI Vs. PREM PRAKASH BHUARYA
November 7, 2022
ANWAR HUSSAIN S/O LATE JHULFIKAR HUSSAIN Vs. STATE OF CHHATTISGARH
February 22, 2022
APARNA PANDEY Vs. JAI PRAKASH PANDEY
July 6, 2022
ARCHANA GUPTA Vs. STATE OF CHHATTISGARH
March 7, 2022
ARCHANA KHATI Vs. STATE OF CHHATTISGARH
September 7, 2022
ARJUN LAL GUPTA Vs. STATE OF CHHATTISGARH
October 13, 2022
ARJUN SINGH BANJARE Vs. ARCHANA BANJARE
April 27, 2022
ARUN GOND Vs. STATE OF CHHATTISGARH
January 28, 2022
ARUN KUMAR GUPTA Vs. STATE OF CHHATTISGARH
April 18, 2022
ARUN KUMAR KESHR Vs. STATE OF CHHATTISGARH
October 10, 2022
ARUN MADHARIA Vs. STATE OF CHHATTISGARH
May 19, 2022
ARUNA KASHYAP Vs. REGIONAL MANAGER, STATE BANK OF INDIA
April 1, 2022
ARUNSHARAN SINGH Vs. STATE OF CHHATTISGARH
September 28, 2022
ARVIND GEDAM Vs. STATE OF CHHATTISGARH
March 28, 2022
ARVIND KUMAR VERMA Vs. STATE OF CHHATTISGARH
June 13, 2022
ARVIND MISHRA Vs. STATE OF CHHATTISGARH
April 25, 2022
ARZOO Vs. STATE OF CHHATTISGARH
March 17, 2022
ASHARANI SINGH Vs. STATE OF CHHATTISGARH
November 2, 2022
ASHISH GUPTA Vs. MONIKA DEVI KHETAN
August 18, 2022
ASHISH GUPTA Vs. KSHAMA DEVI KHETAN
August 8, 2022
ASHISH KUMAR CHANDRAKAR Vs. STATE OF CHHATTISGARH
March 3, 2022
ASHISH KUMAR DIXIT Vs. STATE OF CHHATTISGARH
April 12, 2022
ASHISH KUMAR DIXIT Vs. STATE OF CHHATTISGARH
February 7, 2022
ASHISH KUMAR RAJWADE @ RINKU Vs. STATE OF CHHATTISGARH
May 13, 2022
ASHISH NAG Vs. RAIPUR DEVELOPMENT AUTHORITY
May 26, 2022
ASHISH SHAH Vs. STATE OF CHHATTISGARH
May 11, 2022
ASHISH SHAH Vs. STATE OF CHHATTISGARH
March 3, 2022
ASHOK KEWAT Vs. STATE OF CHHATTISGARH
November 21, 2022
ASHOK KUMAR CHHAJED Vs. STATE OF CHHATTISGARH
March 14, 2022
ASHOK KUMAR GAWDE Vs. STATE OF CHHATTISGARH
January 31, 2022
ASHOK MANDHANI Vs. STATE OF CHHATTISGARH
May 2, 2022
ASHOK SHRIVASTAVA Vs. ANJU SAMUDRI SHRIVASTAVA
October 12, 2022
ASHTIMA PANDEY Vs. STATE OF CHHATTISGARH
May 9, 2022
ASHWANI CHOTIYA Vs. SANDEEP KUMAR DEWANGAN
September 29, 2022
ASHWANI KUMAR DHEEWAR Vs. STATE OF CHHATTISGARH
May 19, 2022
ASHWANI KUMAR MIRE Vs. STATE OF CHHATTISGARH
January 18, 2022
ASHWANI RATHORE Vs. STATE OF CHHATTISGARH
June 13, 2022
ASJAD ANSARI Vs. STATE OF CHHATTISGARH
March 4, 2022
ATTARHAR Vs. STATE OF CHHATTISGARH
March 28, 2022
AUTHORIZED OFFICER, BANDHAN BANK LIMITED GRUH CENTRE Vs. DISTRICT MAGISTRATE CUM DISTRICT COLLECTOR BALOD
November 22, 2022
AVILAKH YADAV Vs. STATE OF CHHATTISGARH
September 14, 2022
AWDHESH PRASAD SHARMA Vs. REETA MISHRA
February 3, 2022
B. M. YAGIK Vs. STATE OF CHHATTISGARH
May 4, 2022
B.B. AHLUWALIA Vs. STATE OF CHHATTISGARH
September 15, 2022
BABLI SAHU Vs. STATE OF CHHATTISGARH
April 25, 2022
BABU LAL SAHU Vs. STATE OF CHHATTISGARH
March 25, 2022
BABULAL Vs. BOOTI BAI
September 27, 2022
BADRI PRASAD MODI Vs. SANJAY MODI
July 12, 2022
BAIDAR ALAMI Vs. STATE OF CHHATTISGARH
November 22, 2022
BAIJNATH PANDEY Vs. STATE OF CHHATTISGARH
March 9, 2022
BAISAKHU GOND Vs. STATE OF CHHATTISGARH
August 3, 2022
BAJRANG TRACTOR PROP Vs. NIRANJAN PRASAD NAVRANG
January 4, 2022
BALAJI POWER Vs. ORIENTAL INSURANCE COMPANY LIMITED
July 1, 2022
BALAK RAM MANJHI Vs. STATE OF CHHATTISGARH
October 20, 2022
BALARAM VERMA Vs. STATE OF C.G.
February 17, 2022
BALDAU Vs. STATE OF CHHATTISGARH
November 18, 2022
BALDEV Vs. STATE OF CHHATTISGARH
March 4, 2022
BALI NAGWANSHI Vs. STATE OF CHHATTISGARH
June 28, 2022
BALIRAM MANDAVI Vs. STATE OF CHHATTISGARH
August 5, 2022
BALIRAM MANDAVI Vs. STATE OF CHHATTISGARH
March 11, 2022
BALRAM Vs. NAWASO
September 8, 2022
BALRAM, S/O BODHRAM Vs. BUGALI BAI, D/O ALLU
May 2, 2022
BALWANT SINGH Vs. STATE OF CHHATTISGARH
August 22, 2022
BANTI KUMAR TEJWANI Vs. KRISHI UPAJ MANDI SAMITI RAJNANDGAON
September 1, 2022
BARATKUNWAR Vs. DULAR SINGH
September 14, 2022
BARBRIK PROJECTS LTD Vs. UNION OF INDIA
July 28, 2022
BASANT KUMAR YADAV Vs. STATE OF CHHATTISGARH
August 16, 2022
BASANT SHUKLA Vs. STATE OF CHHATTISGARH
May 4, 2022
BASANTI BAI Vs. AJIT KUMAR BHATT
November 2, 2022
BASUDEV MITTAL Vs. UNION OF INDIA
July 15, 2022
BEDRAM @ PRETRAM SAHU Vs. URMILA BAI SAHU
October 13, 2022
BEER SINGH Vs. PRATAP SINGH
November 10, 2022
BESAHU LAL YADAV Vs. STATE OF CHHATTISGARH
April 6, 2022
BHAGAWAT SONKER Vs. UNION OF INDIA
April 7, 2022
BHAGCHAND JAIN Vs. PARWATI SHARMA
September 27, 2022
BHAGIRATHI Vs. BODHAN
May 12, 2022
BHAGO RAM Vs. TARA BAI
October 13, 2022
BHAGWATI Vs. DWARKA PRASAD
June 14, 2022
BHAIRO PRASAD MISHRA Vs. STATE OF CHHATTISGARH
August 12, 2022
BHARAT ALUMINIUM COMPANY LIMITED Vs. STATE OF CHHATTISGARH
December 6, 2022
BHARAT ALUMINUM COMPANY LIMITED Vs. UNION OF INDIA
July 27, 2022
BHARAT CONSTRUCTION Vs. SOUTH EASTERN COALFIELD LIMITED
September 28, 2022
BHARAT KRISHI KENDRA Vs. UNION OF INDIA
March 15, 2022
BHARAT PETROLEUM CORPORATION LTD Vs. RAMESH M. PRIYOLKAR
April 7, 2022
BHARAT RAM Vs. STATE OF CHHATTISGARH
November 4, 2022
BHARATLAL DHRUV Vs. STATE OF CHHATTISGARH
January 19, 2022
BHARTI DEVI THAKUR Vs. STATE OF CHHATTISGARH
December 13, 2022
BHARTI SINGH KUMETI Vs. STATE OF CHHATTISGARH
April 21, 2022
BHASKAR DEWANGAN Vs. STATE OF CHHATTISGARH
September 6, 2022
BHILAI STEEL PLANT Vs. GANPATI
November 18, 2022
BHINSENT TOPPO Vs. STATE OF CHHATTISGARH
October 11, 2022
BHOJRAM BARLE Vs. SALIT BARLE
May 10, 2022
BHUPENDRA SINGH THAKUR Vs. STATE OF CHHATTISGARH
April 1, 2022
BHUSHAN LAL KASHYAP Vs. TAHLU RAM DHRUVANSHI
June 14, 2022
BILLU Vs. STATE OF CHHATTISGARH
November 28, 2022
BINDESHWARI GAMBHIR Vs. BHAGWATI GAMBHIR
July 11, 2022
BIRBAL Vs. MAHIPAL SINGH
August 8, 2022
BIRBAL SINGH Vs. STATE OF CHHATTISGARH
November 9, 2022
BIRENDRA KUMAR TIWARI Vs. KU. NEETU TIWARI
December 7, 2022
BIRENDRA KUMAR VERMA Vs. NEETU VERMA
November 7, 2022
BISAHU RAM Vs. RAJ KUMAR RATHORE
June 14, 2022
BISALIK SAHU Vs. STATE OF CHHATTISGARH
July 29, 2022
BLASTEC (INDIA) PRIVATE LIMITED Vs. SHARDA ENERGY AND MINERAL LIMITED
September 29, 2022
BODHAN PRADHAN Vs. STATE OF CHHATTISGARH
August 18, 2022
BRAHMANAND SHARMA Vs. STATE OF CHHATTISGARH
April 19, 2022
BRIJBHAN SINGH RAJPUT Vs. STATE OF CHHATTISGARH
January 24, 2022
BRIJESH @ BALLU SAHU Vs. STATE OF CHHATTISGARH
December 6, 2022
BRIJMOHAN AGRAWAL, S/O LATE KALICHARAN AGRAWAL Vs. GANDA RAI GUPTA, S/O LATE MAKARDHWAJ
May 5, 2022
BST INFRATECH LIMITED Vs. CHHATTISGARH STATE POWER TRANSMISSION COMPANY LIMITED
December 13, 2022
BUDHAN RAM Vs. STATE OF CHHATTISGARH
July 12, 2022
BUDHRA SODI, BHIMA SODI Vs. STATE OF CHHATTISGARH
June 15, 2022
BUDHRAJ TANDON Vs. STATE OF CHHATTISGARH
February 25, 2022
BUDHRAM Vs. COAL INDIA LTD.
January 7, 2022
BUDHWAR SINGH Vs. STATE OF CHHATTISGARH
November 28, 2022
C.G. STATE POWER DISTRIBUTION CO. LTD. Vs. HEMLATA NETAM
January 27, 2022
C.G.RAJYANYAYIK LAGHU WETAN KARMCHARI SANGH Vs. DISTRICT AND SESSIONS JUDGE, DISTRICT RAIPUR
February 9, 2022
CASHMIR KUJUR Vs. STATE OF CHHATTISGARH
November 1, 2022
CENTRAL ELECTRONICS LIMITED Vs. SOUTH EAST CENTRAL RAILWAY
May 9, 2022
CHAITAN NAGWANSHI Vs. STATE OF CHHATTISGARH
April 21, 2022
CHAITRA Vs. BOARD OF REVENUE, GWALIOR (NOW RAIPUR)
December 15, 2022
CHAMELI KAUSHIK Vs. KOUSHILYA BAI PATELCLATE RAMJI PATEL
December 8, 2022
CHAMRU SAI YADAV Vs. STATE OF CHHATTISGARH
February 24, 2022
CHANCHAL VERMA Vs. CHANDRAKANT VERMA
May 10, 2022
CHANDA YADAV Vs. STATE OF CHHATTISGARH
April 26, 2022
CHANDAN MANKER Vs. STATE OF C.G.
January 5, 2022
CHANDRA PRAKASH BAID Vs. SHARAD KUMAR DAGA
May 12, 2022
CHANDRAKANTI DEVI Vs. STATE OF CHHATTISGARH
August 23, 2022
CHANDRAKUMAR Vs. STATE OF CHHATTISGARH
August 24, 2022
CHANDRAKUMAR Vs. STATE OF CHHATTISGARH
August 25, 2022
CHANDRAKUMAR SAHU Vs. STATE OF CHHATTISGARH
April 19, 2022
CHANDRAMANI JATWAR Vs. STATE OF CHHATTISGARH
July 28, 2022
CHANDRIKA PRASAD PATEL Vs. CHHATTISGARH STATE POWER HOLDING COMPANY LIMITED
January 31, 2022
CHARAKU Vs. STATE OF CHHATTISGARH
August 16, 2022
CHARANJEET SINGH SAINI Vs. ISPAT INDIA
March 21, 2022
CHATURBHUJ Vs. NATWARLAL
March 4, 2022
CHETAN Vs. STATE OF M.P.
September 27, 2022
CHETAN CHANDRAKAR S/O LATE GOVERDHAN CHANDRAKAR Vs. STATE OF CHHATTISGARH
January 18, 2022
CHHATRAPAL SINGH @ GUDDU Vs. STATE OF CHHATTISGARH
February 9, 2022
CHHATTISGARH RAJYA GRAMIN BANK Vs. KHITESH KUMAR MINJ
February 24, 2022
CHHATTISGARH STATE ELECTRICITY GENERATION CO. Vs. MANIPRAKASH PATEL
June 16, 2022
CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LIMITED Vs. ANIL KUMAR AGRAWAL
December 3, 2022
CHHATTISGARH STATE POWER GENERATION COMPANY LTD Vs. GIRDHARI LAL SAHU
April 26, 2022
CHHATTISGARH STATE RENEWABLE ENERGY DEVELOPMENT AGENCY Vs. AMRITLAL
September 29, 2022
CHHEDAN PRASAD SHARMA Vs. SMT. MAYA TIWARI
March 9, 2022
CHINGDU Vs. STATE OF CHHATTISGARH
September 28, 2022
CHIRAG TAUNK Vs. NAVEENA TAUNK
November 17, 2022
CHITRA PATEL Vs. RUPESHWAR @ RUPESH PATEL
March 25, 2022
CHITRAKANT CHOUBEY Vs. STATE OF CHHATTISGARH
February 18, 2022
CHOLA MANDLAM Vs. AMBIKA SONI
October 17, 2022
CHOUKSEY COLLEGE OF PHARMACY RUN Vs. PHARMACY COUNCIL OF INDIA
April 22, 2022
CHUMAN LAL SAHU Vs. DHANUSH LAL SAHU
August 23, 2022
CHUMMAN PRASAD Vs. STATE OF CHHATTISGARH
April 4, 2022
CHUNNI LAL (DEAD) Vs. PRESIDENT, ANJUMAN ISLAMIYA
June 16, 2022
CLOUD RETAIL SOLUTIONS PVT LTD. Vs. THRIVING KITCHEN PVT. LTD.
March 17, 2022
COLLEGE OF NURSING, MODERN MEDICAL INSTITUTE Vs. STATE OF CHHATTISGARH
April 6, 2022
D.P. SHARAF Vs. COAL INDIA LIMITED
May 13, 2022
D.P. VIPRA COLLEGE Vs. ATAL VIHARI BAJPAYEE UNIVERSITY
November 30, 2022
DALJEET KAUR Vs. INDIRA DESHLAHRA
December 8, 2022
DAMODAR PRASAD SHARMA Vs. STATE OF CHHATTISGARH
December 2, 2022
DANVIR SHARMA Vs. STATE OF CHHATTISGARH
February 18, 2022
DARSHAN Vs. STATE OF CHHATTISGARH
April 7, 2022
DASHRU BEGA Vs. STATE OF CHHATTISGARH
July 13, 2022
DATTATRY MAUKHRIWALE Vs. STATE OF M.P.
July 21, 2022
DAULAL SAHU Vs. STATE OF CHHATTISGARH
December 13, 2022
DAVINDER SINGH MALIK Vs. VIJAY KUMAR TYAGI
January 10, 2022
DAYA BAI Vs. JAGDISH DAS MANIKPURI
December 5, 2022
DAYASHANKER MISHRA Vs. STATE OF CHHATTISGARH
October 20, 2022
DEEPA NAYAK Vs. PITAMBER NAI
March 28, 2022
DEEPAK KUMAR AGRAWAL Vs. STATE OF C.G.
February 14, 2022
DEEPAK KUMAR BANJARE Vs. STATE OF CHHATTISGARH
May 9, 2022
DEEPAK KUMAR DEWANGAN Vs. GUNJA DEWANGAN
September 15, 2022
DEEPAK KUMAR MISHRA Vs. HEMLATA BHUTADA
September 26, 2022
DEEPAK PANDEY Vs. STATE OF CHHATTISGARH
May 5, 2022
DEEPAK TIWARI Vs. STATE OF CHHATTISGARH
January 28, 2022
DEEPALI PANDEY Vs. STATE OF CHHATTISGARH
September 7, 2022
DEV KUMAR CHANDRA Vs. STATE OF CHHATTISGARH
November 4, 2022
DEV KUMAR SINGH Vs. STATE OF CHHATTISGARH
September 12, 2022
DEV LAL YADAV Vs. STATE OF CHHATTISGARH
November 28, 2022
DEV RICE MILL Vs. UNION OF INDIA
December 21, 2022
DEVANSHI CONSTRUCTION Vs. CENTRAL PUBLIC WORKS DEPARTMENT
January 14, 2022
DEVCHARAN Vs. STATE OF CHHATTISGARH
November 30, 2022
DEVENDRA BHASKAR SON OF RANGAIYA Vs. STATE OF CHHATTISGARH
June 22, 2022
DEVENDRA KUMAR SAHU Vs. STATE OF CHHATTISGARH
July 11, 2022
DEVICHAND CHOPDA Vs. DURGA RAM SAHU
March 30, 2022
DEVKI CHANDRAKAR Vs. STATE OF CHHATTISGARH
September 27, 2022
DEVKI NANDAN DAS Vs. MANORAMA DAS
July 11, 2022
DEVNATH RATRE SON OF SAMALIYA RATRE Vs. SMT. MALTI RATRE
December 13, 2022
DEWANAND SAHU Vs. POORNIMA
September 16, 2022
DHANANJAY NAGWANSHI Vs. STATE OF CHHATTISGARH
December 8, 2022
DHANMANTRI SAHU Vs. PREMICHAND SAHU
July 22, 2022
DHANSAI Vs. STATE OF CHHATTISGARH
May 4, 2022
DHARAM DAS KHANDE Vs. STATE OF CHHATTISGARH
July 12, 2022
DHARAM RAO Vs. SHAFIQ AHMED KHAN
December 7, 2022
DHARAM SAI Vs. DHANKUNWAR
April 27, 2022
DHARAM SINGH Vs. STATE OF CHHATTISGARH
August 10, 2022
DHARAMJEET PRASAD PATEL S/O LATE SHRI RAGHUBIR PRASAD PATEL Vs. STATE OF CHHATTISGARH
September 6, 2022
DHARMENDRA YADAV Vs. STATE OF CHHATTISGARH
August 26, 2022
DHYAN SINGH GOND Vs. STATE OF CHHATTISGARH
November 17, 2022
DILEEP KUMAR URANW Vs. STATE OF CHHATTISGARH
January 14, 2022
DILIP KUMAR MAHOBIA Vs. SMT. SUMITRA RANI BAGGA
April 13, 2022
DILIP SHARMA Vs. SWATI SHARMA
April 1, 2022
DILIP VERMA Vs. STATE OF CHHATTISGARH
April 1, 2022
DINESH CHANDRA TIWARI Vs. PRESIDING OFFICER
November 4, 2022
DINESH DEWANGAN Vs. STATE OF CHHATTISGARH
April 29, 2022
DINESH KOSHLE Vs. STATE OF CHHATTISGARH
March 22, 2022
DINESHWAR PRASAD Vs. STATE OF CHHATTISGARH
August 5, 2022
DINESHWAR PRASAD MEHTA Vs. STATE OF CHHATTISGARH
January 31, 2022
DISHAN SINGH DAHARIYA Vs. STATE OF CHHATTISGARH
November 1, 2022
DISTRICT ADVOCATE BAR ASSOCIATION BALODA BAZAR Vs. STATE OF CHHATTISGARH
March 25, 2022
DIVYA JAISWAL Vs. STATE OF CHHATTISGARH
April 27, 2022
DIVYADEEP SINGH Vs. STATE OF CHHATTISGARH
April 8, 2022
DIWESH KUMAR GUPTA S/O SHRI LAXMI PRASAD GUPTA Vs. STATE OF CHHATTISGARH
August 8, 2022
DOMNIC KINDO Vs. UNION OF INDIA
September 7, 2022
DR. GOURISHANKAR PATEL Vs. STATE OF CHHATTISGARH
June 16, 2022
DULAR Vs. STATE OF CHHATTISGARH
January 20, 2022
DULESHWAR PRASAD DESHMUKH Vs. KIRTILATA DESHMUKH
August 24, 2022
DURGAAMMA Vs. STATE OF C.G.
January 28, 2022
DURGESH SAHU Vs. STATE OF C.G.
September 6, 2022
E.S. BEENA Vs. STATE OF CHHATTISGARH
August 16, 2022
EID MOHAMAD Vs. STATE OF CHHATTISGARH
September 29, 2022
FAGNI BAI Vs. STATE OF CHHATTISGARH
August 23, 2022
FAKRUDDIN Vs. STATE OF C.G.
June 20, 2022
FALIRAM Vs. STATE OF CHHATTISGARH
January 28, 2022
FTA HSRP SOLUTIONS PRIVATE LTD. Vs. STATE OF CHHATTISGARH
February 18, 2022
GAGAN JAIPURIYA Vs. STATE OF CHHATTISGARH
April 11, 2022
GAJANAND SAHU Vs. STATE OF CHHATTISGARH
September 22, 2022
GANESH RAM Vs. STATE OF CHHATTISGARH
January 27, 2022
GANESH RAM BERMAN Vs. HIGH COURT OF CHHATTISGARH
May 13, 2022
GANGA BAI NAYAK Vs. STATE OF CHHATTISGARH
May 10, 2022
GANGADHAR CHAUHAN Vs. SANTOSHI CHAUHAN
November 16, 2022
GANGARAM, LATE KIRTAN SAV Vs. STATE OF CHHATTISGARH
March 25, 2022
GANI MUSAINI Vs. STATE OF CHHATTISGARH
February 2, 2022
GANPAT LAL CHOUDHARY Vs. STATE OF CHHATTISGARH
April 21, 2022
GAURAV GUPTA Vs. SAURAV GUPTA
April 12, 2022
GAURAV JEENA ARORA Vs. STATE OF CHHATTISGARH
August 24, 2022
GAUSHALA PINJARAPOL Vs. ASHOK KUMAR KOCHAR
August 8, 2022
GAUTAM KUNDU Vs. STATE OF C.G.
April 12, 2022
GEETA BAI Vs. RAMAVATAR AGRAWAL
August 3, 2022
GEND LAL KUSHWAHA Vs. STATE OF CHHATTISGARH
April 1, 2022
GENDLAL DARRO Vs. MONICA DARRO
July 28, 2022
GENDRAM BAGHEL Vs. CHHATTISGARH GRAMIN BANK
October 18, 2022
GHANSHYAM Vs. STATE OF CHHATTISGARH
January 4, 2022
GHANSHYAM DEWANGAN Vs. STATE OF CHHATTISGARH
September 30, 2022
GHANSHYAM RAI Vs. STATE OF CHHATTISGARH
February 15, 2022
GHASIYA Vs. RAJENDRA
July 19, 2022
GHASNIN BAI Vs. NEW INDIA INSURANCE COMPANY LIMITED
May 13, 2022
GHOGHRA Vs. STATE OF CHHATTISGARH
March 31, 2022
GIRDHARI LAL Vs. SMT. GOMTI DEVI
March 24, 2022
GIRISH KUMAR MARKAM Vs. STATE OF CHHATTISGARH
April 12, 2022
GIRISH PAWAR Vs. STATE OF CHHATTISGARH
July 20, 2022
GIRWAR SINGH Vs. NAGAR PALIKA PARISHAD
May 12, 2022
GOLD BRICKS INFRASTRUCTURES PVT. LTD. Vs. ATIT AGRAWAL
May 6, 2022
GOMTI SIDAR Vs. STATE OF CHHATTISGARH
March 24, 2022
GORELAL Vs. STATE OF CHHATTISGARH
August 25, 2022
GORELAL Vs. SOUTH EASTERN COALFIELDS LIMITED
March 3, 2022
GOURISHANKAR GUPTA Vs. STATE OF CHHATTISGARH
April 20, 2022
GOUTAM BHUARYA Vs. STATE OF CHHATTISGARH
July 6, 2022
GOUTAM VISHWASH Vs. ARJUN GIRI
May 12, 2022
GOVERDHAN Vs. JAGANNATH
September 8, 2022
GOVERDHAN SINGH GOND Vs. STATE OF CHHATTISGARH
October 11, 2022
GOVIND PRASAD SAHU Vs. STATE OF CHHATTISGARH
August 8, 2022
GRAM PANCHAYAT Vs. STATE OF CHHATTISGARH
February 7, 2022
GRAM PANCHAYAT MANORA Vs. STATE OF CHHATTISGARH
February 8, 2022
GULAM QUDARAT ULLAH KHAN Vs. STATE OF CHHATTISGARH
July 21, 2022
GURJEET KOUR @ RINKI Vs. BALJEET SINGH @ VIKKI
April 21, 2022
GURJEET SINGH SHRI BALWANT SINGH Vs. STATE OF CHHATTISGARH
June 20, 2022
GURJINDER PAL SINGH Vs. STATE OF CHHATTISGARH
December 8, 2022
GURJINDER PAL SINGH Vs. STATE OF CHHATTISGARH
February 25, 2022
GURU GHASIDAS SAHITYA AVAM SANSKRITI ACADEMY Vs. STATE OF CHHATTISGARH
September 19, 2022
HALKURAM Vs. STATE OF CHHATTISGARH
November 2, 2022
HANUMAN SINGH Vs. MANAGING DIRECTOR, STEEL AUTHORITY OF INDIA LIMITED
April 5, 2022
HARENDRA KUMAR SAHU Vs. STATE OF CHHATTISGARH
July 25, 2022
HARILAL SAHU Vs. STATE OF CHHATTISGARH
November 9, 2022
HARIOM INGOTS Vs. PRINCIPAL COMMISSIONER
March 22, 2022
HARISH KUMAR AGRAWAL Vs. INDIRA GANDHI KRISHI VISHWAVIDYALAYA
June 21, 2022
HARISH KUMAR SONKAR Vs. SANTOSH SONKAR
November 3, 2022
HARIVANSH (DEAD) THROUGH LRS. Vs. MOTILAL
March 9, 2022
HARSHA SIRMOUR Vs. STATE OF CHHATTISGARH
May 9, 2022
HASINA BEGUM Vs. LEKHRAM
April 29, 2022
HEERALAL Vs. STATE OF CHHATTISGARH
July 1, 2022
HEMANT MADLE S/O AMOL DAS MADLE Vs. DEEPAK DAS S/O DAWA MANIKPURI
November 20, 2022
HEMENT KUMAR Vs. STATE OF CHHATTISGARH
April 27, 2022
HEMLAL SAHU Vs. STATE OF CHHATTISGARH
July 12, 2022
HEMLATA SHRIVASTAVA Vs. K. V. SHASHI
April 11, 2022
HEMRAJ CHANDRAKAR Vs. STATE OF CHHATTISGARH
August 2, 2022
HEMSAGAR MAHESH S/O KUMAR MAHESH Vs. STATE OF CHHATTISGARH
September 1, 2022
HEMSHANKAR SAHU Vs. STATE OF C.G.
September 1, 2022
HIGH COURT OF CHHATTISGARH Vs. GANESH RAM BERMAN
July 29, 2022
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. GLENN CHARLES
May 12, 2022
HOLIKA CHELAK Vs. STATE OF CHHATTISGARH
April 28, 2022
HOPE ENTERPRISES Vs. CHHATTISGARH TEXTBOOK CORPORATION
June 30, 2022
IMRAN KHAN Vs. STATE OF CHHATTISGARH
May 12, 2022
IN REFERENCE OF STATE OF CHHATTISGARH Vs. SHEKHAR KORRAM
June 13, 2022
INDRA KUMAR BHAGAT Vs. STATE OF CHHATTISGARH
March 31, 2022
INDU PATNI Vs. KAMAL KISHORE
August 23, 2022
IRFAN UR RAHIM KHAN Vs. FARHA KHAN
March 9, 2022
ISHWAR BHAI SALAT Vs. STATE OF CHHATTISGARH
July 8, 2022
ISHWAR LAL SINHA, S/O SHIVLAL SINHA Vs. STATE OF CHHATTISGARH
September 5, 2022
ISHWAR SINDH SIDAR Vs. STATE OF CHHATTISGARH
June 17, 2022
ISHWAR SINGH Vs. STATE OF CHHATTISGARH
May 11, 2022
ITWARU RAM Vs. STATE OF CHHATTISGARH
November 29, 2022
J. VENKTESH Vs. STATE OF CHHATTISGARH
November 2, 2022
J.C. GROVER Vs. CHHATTISGARH RAJYA GRAMIN BANK
March 23, 2022
J.P. CONSTRUCTION Vs. SIDDHI VINAYAK CONSTRUCTION COMPANY
November 15, 2022
J.R. BHAGAT Vs. STATE OF CHHATTISGARH
October 14, 2022
JAANKI YADAV Vs. GORAKHNATH YADAV
April 25, 2022
JAG BAI SAHU Vs. SATYENDRA SHARMA
May 4, 2022
JAGDALPUR MOTORS Vs. UNION OF INDIA
November 28, 2022
JAGDISHDAS Vs. TULESHWARDAS
March 16, 2022
JAGMOHAN YADU Vs. STATE OF CHHATTISGARH
April 4, 2022
JAHIDA BEGUM Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 15, 2022
JAI LOKNATH BABA LAND DEVELOPERS PVT. LTD. Vs. SHYAM YADAV
April 29, 2022
JAI PRAKASH TIWARI Vs. ONKAR
February 14, 2022
JAICHAND Vs. STATE OF CHHATTISGARH
February 15, 2022
JAIPRAKASH SAHU Vs. STATE OF CHHATTISGARH
December 12, 2022
JAIRAM Vs. GAYATRI BAI
May 11, 2022
JAMUNA DEVI Vs. SURESH KUMAR AGRAWAL
June 14, 2022
JANAKRAM Vs. TEJRAM
May 12, 2022
JANARDAN MANDAL S/O SHRI SHANKAR CHAND MANDAL Vs. STATE OF CHHATTISGARH
November 11, 2022
JANKI BAI Vs. STATE OF CHHATTISGARH
March 21, 2022
JAWED KHAN Vs. STATE OF CHHATTISGARH
April 18, 2022
JAY SINGH NAG, SON OF SUKALU RAM NAG Vs. STATE OF M.P.
July 21, 2022
JAYANTI GHANSHYAM PATEL Vs. STATE OF CHHATTISGARH
July 20, 2022
JAYMATI SAHU Vs. STATE OF CHHATTISGARH
April 22, 2022
JEESHAN QUARAISHI Vs. SUBRATO BISWAS
November 1, 2022
JEEVAN Vs. JAINBAI
November 10, 2022
JHARNA BAGHEL Vs. STATE OF CHHATTISGARH
February 9, 2022
JHUNNI BAI Vs. RAM BHAROSA
April 25, 2022
JHUNNU LAL Vs. RAMSUNDAR
September 27, 2022
JITENDRA KUMAR DEWANGAN Vs. NEETI DEWANGAN
September 21, 2022
JIVAN LAL SAHU Vs. STATE OF CHHATTISGARH
April 20, 2022
JUDAWAN GABEL Vs. STATE OF CHHATTISGARH
January 17, 2022
JUGAL KISHORE PALIWAL Vs. JOINT COMMISSIONER OF INCOME TAX
April 1, 2022
JUVENILE Vs. STATE OF CHHATTISGARH
November 7, 2022
JUVENILE IN CONFLICT WITH LAW Vs. STATE OF CHHATTISGARH
April 21, 2022
JUVENILE IN CONFLICT WITH LAW Vs. STATE OF C.G.
August 26, 2022
JYOTI NAIR Vs. STATE OF CHHATTISGARH
January 10, 2022
JYOTI YADAV Vs. STATE OF CHHATTISGARH
May 13, 2022
JYOTSNA SAHU Vs. STATE OF CHHATTISGARH
May 30, 2022
K (DETAILS IN CLOSED ENVELOP) Vs. STATE OF CHHATTISGARH
August 5, 2022
K. ANNAPURNA Vs. K. RAJSHEKHAR RAO
February 23, 2022
K.K. VASHISHTH Vs. STATE OF CHHATTISGARH
September 19, 2022
K.S.K MAHANADI POWER COMPANY LIMITED Vs. STATE OF CHHATTISGARH
January 5, 2022
KABIR DAS Vs. STATE OF C.G.
April 5, 2022
KAILASH CHAND LADWA Vs. STATE OF C.G.
April 25, 2022
KAILASH MONGARI Vs. STATE OF CHHATTISGARH
April 12, 2022
KALA PATEL Vs. STATE OF CHHATTISGARH
April 19, 2022
KALAM ANSARI Vs. STATE OF C.G.
March 31, 2022
KALICHARAN DHANANJAY SARAAG Vs. STATE OF CHHATTISGARH
April 1, 2022
KAMAL CHAND JAIN Vs. RAJESH JAIN
September 7, 2022
KAMAL NARAYAN SAHU Vs. STATE OF CHHATTISGARH
December 15, 2022
KAMAL SINGH Vs. STATE OF CHHATTISGARH
November 4, 2022
KAMLESH KUMAR JAISWAL Vs. STATE OF CHHATTISGARH
August 18, 2022
KAMTA PRASHAD SAHU Vs. STATE OF CHHATTISGARH
January 27, 2022
KANCHAN SHRIVASTAVA Vs. VIKRANT SHRIVASTAVA
July 22, 2022
KANUJ KHANNA Vs. STATE OF CHHATTISGARH
April 28, 2022
KAPIL SURYAVANSHI Vs. STATE OF CHHATTISGARH
July 14, 2022
KARAN Vs. STATE OF MADHYA PRADESH
September 7, 2022
KARAN LAL Vs. STATE OF CHHATTISGARH
February 28, 2022
KARAN LAL CHOUKSEY Vs. STATE OF CHHATTISGARH
February 2, 2022
KARAN PRASAD Vs. STATE OF CHHATTISGARH
May 4, 2022
KARMU SAO Vs. STATE OF CHHATTISGARH
September 7, 2022
KARN DEWANGAN Vs. STATE OF CHHATTISGARH
November 16, 2022
KARNAUD SHIKSHAN PRASAR SAMITI Vs. STATE OF CHHATTISGARH
November 18, 2022
KARTAM DEVA Vs. STATE OF CHHATTISGARH
August 17, 2022
KARTIK RAM YADAV Vs. STATE OF C.G.
August 12, 2022
KARTIK SINGH DHURVE Vs. KAMLESH SINGH RAJPUT
March 28, 2022
KARUNA BAI Vs. PAROBULIN
December 15, 2022
KARUNA NIDHI TRIPATHI Vs. STATE OF CHHATTISGARH
May 10, 2022
KAUSHAL KISHORE AWASTHI Vs. MANOHARLAL GOLCHHA
March 28, 2022
KAUSHALNATH NAGESIYA Vs. STATE OF CHHATTISGARH
August 2, 2022
KAUSHALYA BAI Vs. STATE OF CHHATTISGARH
March 15, 2022
KAWASI LAKHMA Vs. RAJU MADKAMI
April 28, 2022
KAY PAN SUGANDH PVT. LTD. Vs. DIRECTOR GENERAL OF GST INTELLIGENCE
March 24, 2022
KESHAR BAI Vs. VIJAY KUMAR AGRAWAL
February 14, 2022
KESHAR SINGH THAKUR Vs. MOTIRAM SONKAR
September 26, 2022
KESHAV PRASAD SAHU Vs. NATTHULAL SAHU
July 1, 2022
KESHAV SAHU Vs. STATE OF CHHATTISGARH
August 22, 2022
KEWAL SAI Vs. SUKHLAL
July 8, 2022
KEWRA BAI Vs. STATE OF CHHATTISGARH
January 7, 2022
KHALESHWAR SAHU Vs. STATE OF CHHATTISGARH
July 15, 2022
KHAMHAN CHATURVEDI Vs. STATE OF CHHATTISGARH
April 27, 2022
KHAMHAN LAL Vs. STATE OF CHHATTISGARH
July 25, 2022
KHEDURAM PATRE Vs. STATE OF CHHATTISGARH
July 28, 2022
KHEMCHAND JAIN Vs. SMT. BHARTI MOOLWANI
April 29, 2022
KHILESHWAR PURENA, S/O LATE GOPAL PRASAD PURENA Vs. STATE OF CHHATTISGARH
February 21, 2022
KHUKU BISWAS Vs. STATE OF CHHATTISGARH
January 13, 2022
KISHAN KUMAR AGRAWAL Vs. REV. ANURAG NATHANIEL EXECUTIVE SECRETARY
April 27, 2022
KISHOR KUMAR Vs. MAYA DEVI
July 26, 2022
KISHORE KASHYAP Vs. STATE OF CHHATTISGARH
September 20, 2022
KOMAN LAL SAHU Vs. SUSHILA SAHU
August 1, 2022
KRISHN KISHORE VAISHNAV Vs. STATE OF CHHATTISGARH
July 22, 2022
KRISHNA BAI Vs. STATE OF C.G.
August 22, 2022
KRISHNA CHAND GUPTA Vs. INDRAVATI GUPTA
October 12, 2022
KRISHNA INFRA DEVELOPERS Vs. STATE OF CHHATTISGARH
January 13, 2022
KRISHNA KUMAR NAYAR Vs. DADU RAM
November 25, 2022
KU. JAYA D/O PUNIT RAM Vs. STATE OF CHHATTISGARH
April 18, 2022
KU. KRITI Vs. STATE OF CHHATTISGARH
March 22, 2022
KU. NIRMALA NANDA Vs. SANTOSH NANDA
November 9, 2022
KU. SARASWATI GUPTA Vs. STATE OF CHHATTISGARH
January 14, 2022
KULDEEP SAHU Vs. ANITA JAIN
June 14, 2022
KUMARI YADAV Vs. MAHESH SAHU
October 19, 2022
KUMMA BHASKAR Vs. STATE OF CHHATTISGARH
July 6, 2022
KUNDAN LAL PATEL Vs. SUBRAT BI
October 10, 2022
KUNDAN SINGH Vs. STATE OF CHHATTISGARH
September 9, 2022
KUNJRAM PATEL Vs. RATNA BAI PATEL
April 5, 2022
KUNTI BAI MARKANDE, W/O SHANKAR DAYAL Vs. STATE OF CHHATTISGARH
September 27, 2022
L & T GENERAL INSURANCE COMPANY LIMITED Vs. MUNNI BARGAH
June 22, 2022
LAKESHWARI KEWAT Vs. STATE OF CHHATTISGARH
April 11, 2022
LALAN PRASAD SON OF LATE SHRI GAJRANJAN SINGH Vs. STATE OF CHHATTISGARH
July 8, 2022
LALAN SINGH Vs. BALRAM KERKETTA
October 21, 2022
LALIT KUMAR JATWAR Vs. SUSHMA JATWAR
February 3, 2022
LALIT PATEL Vs. STATE OF CHHATTISGARH
August 22, 2022
LALIT PRATAP SINGH Vs. UNION OF INDIA
April 22, 2022
LALITA PATEL Vs. JITENDRA PATEL
April 26, 2022
LALITABAI Vs. STATE OF CHHATTISGARH
September 12, 2022
LATA BAI Vs. GEETA BAI
August 22, 2022
LATA DEVI GHRITLAHRE Vs. STATE OF CHHATTISGARH
August 24, 2022
LATA TOPPO Vs. VISHNU MANIDHAR DUBEY
November 1, 2022
LATALA CONSTRUCTION Vs. STATE OF CHHATTISGARH
January 4, 2022
LAXMAN MUCHAKI Vs. STATE OF CHHATTISGARH
October 12, 2022
LAXMAN SINGH Vs. STATE OF CHHATTISGARH
January 21, 2022
LAXMENDRA SONWANI Vs. STATE OF CHHATTISGARH
June 29, 2022
LAXMI BAI Vs. ASHOK JAIN
March 4, 2022
LAXMI BAI Vs. STATE OF CHHATTISGARH
May 11, 2022
LAXMI CHAND Vs. STATE OF CHHATTISGARH
January 5, 2022
LAXMI NARAIN SHARMA Vs. STEEL AUTHORITY OF INDIA LTD.
March 14, 2022
LAXMI NARAYAN SAHU Vs. DHELABAI CHAMROOLAL SAHU
February 28, 2022
LAXMI NARAYAN SAHU Vs. STATE OF CHHATTISGARH
February 7, 2022
LAXMIKANT JAISWAL Vs. SUDHALATA JAISWAL
July 20, 2022
LEKHRAM DESHMUKH Vs. STATE OF CHHATTISGARH
July 12, 2022
LEKHRAM SAHU Vs. STATE OF CHHATTISGARH
July 22, 2022
LINGA OYAMI Vs. STATE OF CHHATTISGARH
April 6, 2022
LOKESH AHIRWAR Vs. STATE OF CHHATTISGARH
April 27, 2022
LULI BAI Vs. SON BAI
May 12, 2022
M. JAYSHREE REDDY Vs. STATE OF CHHATTISGARH
April 20, 2022
M. MOHAN RAO Vs. MOHD. TAHIR SHEIKH
February 22, 2022
M.M. CHATURVEDI Vs. STATE OF CHHATTISGARH
January 24, 2022
M.P. ADE Vs. STATE OF CHHATTISGARH
April 7, 2022
M/S A.S. NUTRATECH PRIVATE LTD Vs. CENTRAL BANK OF INDIA
September 26, 2022
M/S SI- SKT JV Vs. UNION OF INDIA
July 13, 2022
M/S. BILASPUR SPINNING MILLS & INDUSTRIES LTD Vs. UNION OF INDIA
April 5, 2022
M/S. SEW INFRASTRUCTURE LIMITED Vs. MICRO AND SMALL ENTERPRISES FACILITATION
May 12, 2022
MAA SANTOSHI SWA SAHAYATA SAMUH Vs. UNION OF INDIA
April 28, 2022
MADAN LAL TANDAN Vs. STATE OF CHHATTISGARH
August 5, 2022
MADARI Vs. STATE OF CHHATTISGARH
July 21, 2022
MADHAVI DAS Vs. STATE OF CHHATTISGARH
October 10, 2022
MADHUMITA BHAUMIK Vs. MILAN KUMAR BHAUMIK
October 11, 2022
MADHURI BANCHHOR Vs. STATE OF CHHATTISGARH
April 11, 2022
MADHURI MAHOBIYA Vs. STATE OF CHHATTISGARH
July 7, 2022
MAHADEV YADAV Vs. STATE OF CHHATTISGARH
March 9, 2022
MAHAR SINGH Vs. STATE OF CHHATTISGARH
June 13, 2022
MAHENDRA KUMAR PATEL Vs. STATE OF CHHATTISGARH
July 15, 2022
MAHENDRA KUMAR SAHU Vs. STATE OF CHHATTISGARH
January 4, 2022
MAHENDRA RAJWADE Vs. STATE OF CHHATTISGARH
September 23, 2022
MAHENDRA SINGH Vs. STATE OF CHHATTISGARH
August 26, 2022
MAHESH BHARTI Vs. STATE OF CHHATTISGARH
January 28, 2022
MAHESH RAM Vs. STATE OF C.G.
July 25, 2022
MAHESH RAM THAWAIT Vs. STATE OF CHHATTISGARH
June 30, 2022
MAHETTAR Vs. KARMIHIN
July 22, 2022
MAHILA BACHAT SAMUH MITGAI Vs. STATE OF CHHATTISGARH
February 21, 2022
MAHIMA SHARMA Vs. GAURAV TYAGI
June 20, 2022
MALAY JAIN Vs. HIGH COURT OF CHHATTISGARH
November 11, 2022
MALIKRAM KHADIYA Vs. STATE OF CHHATTISGARH
April 28, 2022
MAMNI PRADHAN Vs. SOUTH EASTERN COALFIELDS LIMITED
January 25, 2022
MAMTA DEWANGAN Vs. STATE OF CHHATTISGARH
April 26, 2022
MAMTA SAHU Vs. KAMTA PRASAD SAHU
December 7, 2022
MAN MOHAN SAHU Vs. STATE OF CHHATTISGARH
April 18, 2022
MANDEEP SINGH BHAMRA Vs. HARBBHAJAN KAUR BHAMRA
September 12, 2022
MANGAL SAI ARMO S/O LATE SUKRIT RAM Vs. UNION OF INDIA
May 11, 2022
MANGALI MAHINAG Vs. SUSHILA SAHU
September 15, 2022
MANGLI BAI MIRI Vs. SPECIALISED ADOPTION AGENCY MAHASAMUND
August 22, 2022
MANISH VERMA Vs. POOJA VERMA
August 12, 2022
MANISHA JAIN Vs. GENERAL PUBLIC
August 4, 2022
MANISHA KHATUJA Vs. UNION OF INDIA
May 10, 2022
MANISHA MISHRA Vs. SANDEEP MISHRA
September 6, 2022
MANJIT JAISWAL Vs. AAKRITI JAISWAL
May 12, 2022
MANNU LAL JANGDE Vs. STATE OF CHHATTISGARH
February 21, 2022
MANOJ AGRAWAL Vs. CHHATTISGARH POLICE HOUSING CORPORATION LIMITED
September 12, 2022
MANOJ KUMAR BAIRAGI S/O SHRI JUGAL DASJI BAIRAGI Vs. UNION OF INDIA
September 9, 2022
MANSAI Vs. STATE OF CHHATTISGARH
August 8, 2022
MANSAI Vs. STATE OF CHHATTISGARH
February 17, 2022
MANSARAM SAHU Vs. STATE OF CHHATTISGARH
October 19, 2022
MANSI CHOUHAN Vs. UNION OF INDIA
November 15, 2022
MANTI SAHU Vs. MAHESH GANJEER
August 12, 2022
MAYARAM YADAV Vs. STATE OF CHHATTISGARH
March 2, 2022
MD. ABDUL WAHAB AZAD Vs. STATE OF CHHATTISGARH
January 17, 2022
MD. ZIYAUDDIN Vs. HABIBUL HAQ
July 1, 2022
MEDICO REMEDIES LIMITED Vs. STATE OF CHHATTISGARH
June 15, 2022
MEENA Vs. STATE OF CHHATTISGARH
May 5, 2022
MEENA MIRI Vs. CHANDRA KUMAR MIRI
December 7, 2022
MEENA SIDAR Vs. STATE OF CHHATTISGARH
October 10, 2022
MEENKETAN VISHWAKARMA Vs. STATE OF CHHATTISGARH
May 19, 2022
MEERA RAI Vs. STATE OF CHHATTISGARH
April 21, 2022
MEHATTAR Vs. STATE OF CHHATTISGARH
June 23, 2022
MEHTAR Vs. STATE OF CHHATTISGARH
August 1, 2022
MEHTAR Vs. STATE OF CHHATTISGARH
March 17, 2022
MERISTALA EKKA Vs. ASSISTANT CONTROLLER MEASUREMENT AND WEIGHT DEPARTMENT
November 2, 2022
MINABAI Vs. SANTOSH KUMAR GUPTA
April 26, 2022
MIRZA DAWOOD BAIG Vs. STATE OF CHHATTISGARH
April 6, 2022
MISHRILAL PANDEY Vs. ENFORCEMENT DIRECTORATE
February 23, 2022
MMP WATER SPORTS PVT. LTD Vs. CHHATTISGARH TOURISM BOARD
May 12, 2022
MOHAMAD SHAMIM KHAN Vs. STATE OF CHHATTISGARH
October 13, 2022
MOHAMMAD ALFAF MEMON Vs. PHANINDRA BHARAT
July 26, 2022
MOHAMMAD ARIF Vs. STATE OF CHHATTISGARH
February 9, 2022
MOHAMMAD ARSHAD KHAN Vs. STATE OF CHHATTISGARH
July 15, 2022
MOHAMMAD ASHIF Vs. STATE OF CHHATTISGARH
August 29, 2022
MOHAMMAD ELIYAS Vs. STATE OF CHHATTISGARH
October 11, 2022
MOHAMMAD FARID ANSARI Vs. SMT. RABIYA KHATOON
April 27, 2022
MOHAMMAD FIROZ Vs. STATE OF CHHATTISGARH
October 10, 2022
MOHAMMAD HAMID ANSARI Vs. STATE OF CHHATTISGARH
December 13, 2022
MOHAMMAD IQBAL Vs. STATE OF CHHATTISGARH
December 2, 2022
MOHAMMAD ISLAM Vs. NAAJ BAANO
February 10, 2022
MOHAMMAD SADIQ AHMED Vs. STATE OF CHHATTISGARH
July 15, 2022
MOHAMMAD SUBERATI Vs. TILLUMAL
November 23, 2022
MOHAN DAS MANIKPURI Vs. STATE OF CHHATTISGARH
November 14, 2022
MOHANLAL PATEL Vs. STATE OF CHHATTISGARH
February 2, 2022
MOHAR MANIYA Vs. RAMSHARAN
December 7, 2022
MOHD SIDDIQUIE Vs. ASHA NADAM
May 13, 2022
MOHD. AMAN Vs. STATE OF CHHATTISGARH
April 8, 2022
MOHD. KUTUBUDDIN ANSARI Vs. RANJU SINGH
December 2, 2022
MOHD. SHAFIQUE Vs. STATE OF CHHATTISGARH
October 11, 2022
MOMIN KHAN Vs. STATE OF CHHATTISGARH
February 24, 2022
MOSU Vs. STATE OF CHHATTISGARH
August 18, 2022
MOTICHAND Vs. STATE OF CHHATTISGARH
April 8, 2022
MOTILAL AGRAWAL Vs. STATE OF CHHATTISGARH
July 11, 2022
MOTILAL DAYALANI Vs. ASHOK KUMAR GUHA
September 2, 2022
MOTIRAM PATEL S/O GAJANAND PATEL Vs. STATE OF CHHATTISGARH
January 25, 2022
MRINALINY TIWARI Vs. STATE OF CHHATTISGARH
March 16, 2022
MRITUNJAY SINGH Vs. STATE OF CHHATTISGARH
February 22, 2022
MUDAMI HOONGA Vs. STATE OF CHHATTISGARH
March 8, 2022
MUKESH AGRAWAL Vs. STATE OF CHHATTISGARH
February 25, 2022
MUKESH KUMAR DAKKHANI Vs. STATE OF CHHATTISGARH
October 14, 2022
MUKESH KUMAR GAUTAM Vs. STATE OF C.G.
May 2, 2022
MUKESH KUMAR SAHU Vs. STATE OF CHHATTISGARH
February 22, 2022
MUKESH SALAM Vs. STATE OF CHHATTISGARH
October 20, 2022
MUKHRAM SINGH Vs. BUDHNATH SINGH
November 7, 2022
MUKTA BEHRA Vs. STATE OF CHHATTISGARH
May 11, 2022
MUNICIPAL CORPORATION BILASPUR Vs. MEINHARDT SINGAPORE PVT. LTD.
September 28, 2022
MUNNA LAL SINHA Vs. SUGREEV RAM SINHA
July 13, 2022
MUNNALAL TANDE, S/O LATE GANGARAM TANDE Vs. MUNNALAL TANDE, S/O LATE GANGARAM TANDE
February 23, 2022
MUNNI BAI Vs. SOUTH EASTERN COALFIELDS LTD.
November 2, 2022
MURARI SAHU Vs. TARNI SAHU
February 28, 2022
MURLIDHAR VALECHA Vs. RAMANDAS PAMNANI
November 10, 2022
MUTURAM JOLHE Vs. SUMAN JOLHE
June 30, 2022
N. T. P. C. LTD. Vs. P. M. A. CONSTRUCTIONS CO.
November 18, 2022
N.U.KHAN Vs. STATE OF C.G.
July 7, 2022
NAGAR PALIKA NIGAM (MUNICIPAL CORPORATION) Vs. ANIL JAIN (LUNIA)
October 14, 2022
NAGENDRA KUMAR JOSHI Vs. SUKLAL BANDHE
November 15, 2022
NAIN SINGH Vs. STATE OF CHHATTISGARH
September 15, 2022
NALINI MISHRA Vs. SURENDRA KUMAR PATEL
August 18, 2022
NAMRTA YADAV Vs. SANJAY YADAV
February 23, 2022
NANAKI Vs. STATE OF C.G.
August 26, 2022
NANAKU Vs. STATE OF CHHATTISGARH
November 3, 2022
NAND KISHORE LAL Vs. SHRIMATI CHANCHALA LAL
July 4, 2022
NAND KUMAR S/O SAGUN GOND Vs. MAYARAM S/O LATE PARASRAM SAHU
September 8, 2022
NAND KUMAR VERMA Vs. STATE OF CHHATTISGARH
February 15, 2022
NANDAN STEELS AND POWER LIMITED Vs. STATE OF CHHATTISGARH
August 10, 2022
NANDKUMAR DEWANGAN Vs. OMLATA DEWANGAN
July 26, 2022
NANDKUMAR GUPTA Vs. STATE OF CHHATTISGARH
May 12, 2022
NANDKUMAR SAHU Vs. STATE OF CHHATTISGARH
April 18, 2022
NANKIDAI Vs. VIJAY LAL
June 14, 2022
NARAYAN Vs. STATE OF CHHATTISGARH
February 21, 2022
NARAYAN SAHU Vs. STATE OF CHHATTISGARH
November 28, 2022
NARAYANI SHUKLA Vs. STATE OF CHHATTISGARH
September 29, 2022
NARESH DAS Vs. STATE OF CHHATTISGARH
September 1, 2022
NARESH KUMAR THAKUR S/O JHAGGAR RAM THAKUR Vs. RAMBAI D/O LATE PRADEEP KUMAR SAHU
May 6, 2022
NARMADA GUPTA Vs. MANOJ GUPTA
September 21, 2022
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. STATE OF CHHATTISGARH
September 14, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. SEEMA SARKAR
April 22, 2022
NATIONAL INVESTIGATION AGENCY Vs. STATE OF CHHATTISGARH
March 2, 2022
NATIONAL THERMAL POWER CORPORATION LTD Vs. JAIDEEP DAS, S/O LATE SHRI BARUN KUMAR DAS
April 8, 2022
NAVEEN KUMAR MANDA Vs. STATE OF CHHATTISGARH
February 2, 2022
NAVNEET KUMAR SWARNKAR Vs. STATE OF CHHATTISGARH
November 29, 2022
NAVODIT MISHRA Vs. RICHA MISHRA
February 25, 2022
NAZIYA Vs. STATE OF CHHATTISGARH
March 16, 2022
NEELAM DIWAN Vs. PRASHANT DIWAN
April 29, 2022
NEELAM SHARMA Vs. BRIJMOHAN DUA
February 7, 2022
NEELKANTH Vs. UNION OF INDIA
November 16, 2022
NEERAJ JAGATRAMKA Vs. STATE OF CHHATTISGARH
February 7, 2022
NEETA MANWANI Vs. SANJAY MANWANI
July 22, 2022
NEHA THAKUR Vs. DURGESH THAKUR
November 3, 2022
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUKRITA MANIKPURI
September 27, 2022
NIKHIL KUMAR KOSLE Vs. STATE OF CHHATTISGARH
May 10, 2022
NIKHIL KUMAR NAIK S/O MOHAN LAL NAIK Vs. UNION OF INDIA
December 2, 2022
NIKHIL NATHANI Vs. STATE OF CHHATTISGARH
December 7, 2022
NIKHIL RAO Vs. STATE OF CHHATTISGARH
November 29, 2022
NIKKU Vs. RAMESH KUMAR ARORA
December 6, 2022
NIMISH S. AGRAWAL Vs. RUHI AGRAWAL
May 11, 2022
NIRANJAN SAHU Vs. MONU
March 29, 2022
NIRMALA Vs. MAMTA
June 29, 2022
NISHANT IQBAL Vs. STATE OF CHHATTISGARH
April 19, 2022
NITA ALSARE Vs. STATE OF CHHATTISGARH
November 1, 2022
NITENDRA KUMAR AWASTHI Vs. KAMAL KISHORE CHHABRA
July 5, 2022
NITIN LIMBU Vs. STATE OF CHHATTISGARH
January 18, 2022
NITIN SIMPI SHRI D.N. SIMPI Vs. STATE OF CHHATTISGARH
May 26, 2022
NITU SHUKLA Vs. STATE OF CHHATTISGARH
December 19, 2022
NIZAM ALI Vs. KRISHNA KUMAR
November 28, 2022
NOHAR SAHU Vs. STATE OF CHHATTISGARH
September 5, 2022
NOHAR SINGH RAJPUT Vs. DIKSHA THAKUR
February 18, 2022
NTPC LIMITED THROUGH ITS DY GENERAL MANAGER (HR) Vs. UNION OF INDIA
January 10, 2022
OMKAR PRASAD AGRAWAL Vs. STATE OF CHHATTISGARH
March 17, 2022
OMPRAKASH PRADHAN Vs. STATE OF M.P.
February 2, 2022
OMPRAKASH SAHU, S/O SHRI SUNDER LAL SAHU Vs. STATE OF CHHATTISGARH
April 27, 2022
OMPRAKASH SHAHARE Vs. K.R. MANDAVI PRINCIPAL
March 2, 2022
OMPRAKASH VERMA Vs. STATE OF CHHATTISGARH
December 1, 2022
ONKAR SAHU Vs. STATE OF CHHATTISGARH
September 20, 2022
ORIENTAL INSURANCE CO. LTD. Vs. PHUNDUR BAI
September 20, 2022
ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. YASHOMATI SEN, WIFE OF JAYRAM
May 11, 2022
ORIENTAL INSURANCE COMPANY LTD Vs. USHA YADAV
June 24, 2022
ORIENTAL INSURANCE COMPANY LTD. Vs. GANGI MANDAVI
October 18, 2022
ORIENTAL INSURANCE COMPANY LTD. Vs. BASANTI BAI
September 5, 2022
P.K. RAY Vs. STATE OF CHHATTISGARH
October 18, 2022
P.N. CHANDRASHEKHARAN Vs. DHIRENDRA SINGH
July 7, 2022
PAN PARAG INDIA LTD. Vs. STATE OF CHHATTISGARH
September 27, 2022
PANCHMUKHI TILES AND SANITARY Vs. STATE OF CHHATTISGARH
October 20, 2022
PANDIT RAVI SHANKAR SHUKLA UNIVERSITY Vs. DR. VYAS NARAYAN DUBEY
April 12, 2022
PANKAJ MANJHI Vs. STATE OF CHHATTISGARH
November 7, 2022
PANKAJ SINGH Vs. STATE OF C.G.
May 6, 2022
PARAMJEET SINGH Vs. STATE OF CHHATTISGARH
February 23, 2022
PARAMJEET SINGH BHATIA Vs. STATE OF CHHATTISGARH
March 11, 2022
PARDESHI Vs. BIHULA BAI
May 2, 2022
PARDESHI KUJUR Vs. STATE OF CHHATTISGARH
December 20, 2022
PARDESI RAM Vs. STATE OF CHHATTISGARH
November 10, 2022
PARESHWAR SATNAMI Vs. STATE OF CHHATTISGARH
July 26, 2022
PARITOSH KUMAR SINGH Vs. STATE OF CHHATTISGARH
April 22, 2022
PARMANAND NIHALANI Vs. GANESH SACHDEV
November 3, 2022
PARMESH MIRI Vs. KUMARI BAI
July 19, 2022
PARMESHWARI DANSENA Vs. ONKAR DANSENA
August 22, 2022
PARWATI Vs. RANBAJ KHAN
May 4, 2022
PAWAN KUMAR AGRAWAL, S/O SHRI RAMKUMAR AGRAWAL Vs. ENFORCEMENT DIRECTORATE THROUGH I.O., ENFORCEMENT DIRECTORATE (FEMA / PMLA)
February 18, 2022
PAYAL CHANDRAKAR Vs. STATE OF CHHATTISGARH
March 22, 2022
PHOOLCHAND ASRA Vs. NAGAR PALIKA NIGAM RAIPUR
September 9, 2022
PITAMBARA CONSTRUCTION Vs. STATE OF CHHATTISGARH
December 15, 2022
PIYUSH KUMAR ANCHAL Vs. STATE OF C.G.
March 7, 2022
PIYUSH KUMAR VERMA, S/O SHRI RAJESH KUMAR VERMA Vs. STATE OF CHHATTISGARH
September 12, 2022
PODHIYAM BHEEMA Vs. STATE OF C.G.
April 1, 2022
POOJA KHANDELWAL Vs. STATE OF CHHATTISGARH
April 13, 2022
POOJA OGARE Vs. SURAJ OGARE
May 5, 2022
POONAM CHAND AGRAWAL Vs. UNION OF INDIA
July 4, 2022
POONAM SINHA Vs. BASHANT SINHA
October 12, 2022
PRABHAT Vs. MINOR LOMESH
December 20, 2022
PRACHI MISHRA Vs. STATE OF CHHATTISGARH
May 24, 2022
PRADEEP GANDHI Vs. STATE OF CHHATTISGARH
April 20, 2022
PRADEEP KUMAR SURYAWANSHI Vs. STATE OF CHHATTISGARH
October 17, 2022
PRADEEP SARTHI Vs. STATE OF CHHATTISGARH
March 11, 2022
PRADIP KUMAR SENGUPTA Vs. STATE OF CHHATTISGARH
June 17, 2022
PRAHLAD RAM CHAUHAN S/O KRISHNA RAM CHAUHAN Vs. STATE OF CHHATTISGARH
August 16, 2022
PRAKASH INDUSTRIES LIMITED Vs. SOUTH EASTERN COALFIELDS LIMITED
August 10, 2022
PRAKASH MANDAVI Vs. STATE OF C.G.
July 22, 2022
PRALAY Vs. STATE OF CHHATTISGARH
February 24, 2022
PRAMOD KUMAR JANGDE Vs. STATE OF CHHATTISGARH
July 11, 2022
PRAMOD KUMAR KURMI Vs. STATE OF CHHATTISGARH
June 24, 2022
PRAMOD KUMAR PATEL Vs. STATE OF CHHATTISGARH
March 11, 2022
PRAMOD KUMAR VERMA Vs. STATE OF CHHATTISGARH
July 19, 2022
PRATHA SHARMA Vs. STATE OF CHHATTISGARH
April 22, 2022
PRATIMA HIRKANE Vs. STATE OF CHHATTISGARH
May 9, 2022
PREETI Vs. STATE OF CHHATTISGARH
April 4, 2022
PREMCHAND Vs. STATE OF CHHATTISGARH
February 22, 2022
PREMSAI NAGESIYA Vs. STATE OF CHHATTISGARH
June 14, 2022
PRITAM LAL SAHU Vs. KALPANA SAHU
May 12, 2022
PRIYA AGRAWAL Vs. STATE OF CHHATTISGARH
February 1, 2022
PRIYADARSHANI GRAH NIRMAN SAHKARI SAMITI MARYADIT Vs. STATE OF CHHATTISGARH
September 29, 2022
PRIYADARSHANI GRAH NIRMAN SAHKARI SAMITI MARYADIT Vs. STATE OF CHHATTISGARH
September 28, 2022
PRIYANK SHUKLA Vs. SMT. YUGAL KISHORI SHUKLA
July 26, 2022
PRODUCIN PVT. LTD Vs. CHHATTISGARH STATE MINOR FOREST PRODUCE
September 13, 2022
PRODUCIN PVT. LTD Vs. CHHATTISGARH STATE MINOR FOREST PRODUCE (T&D) COOPERATIVE FEDERATION
March 7, 2022
PUNIT RAM PARDHI, S/O LATE SHRI DANDIRAM PARDHI Vs. STATE OF CHHATTISGARH
July 5, 2022
PURENDRA KUMAR SINHA Vs. STATE OF CHHATTISGARH
January 12, 2022
PURENDRA KUMAR SINHA Vs. STATE OF CHHATTISGARH
September 6, 2022
PURUSHOTTAM PATEL Vs. STATE OF CHHATTISGARH
June 16, 2022
PURVI JAIN BOHRA Vs. RITESH KUMAR BOHRA
July 15, 2022
PYARELAL CHOUDHARY Vs. STATE OF CHHATTISGARH
July 25, 2022
QUAZI NOORODDIN AHMED Vs. STATE OF CHHATTISGARH
April 12, 2022
R. S. CHAURASIA Vs. STATE OF CHHATTISGARH
January 5, 2022
R.D. CONSTRUCTION Vs. STATE OF CHHATTISGARH
February 23, 2022
R.S. SENGAR Vs. STATE OF CHHATTISGARH
November 11, 2022
RADHACHARAN Vs. BHAGIRATHI SHARMA
July 6, 2022
RADHEHARI PANDEY Vs. SUKHRAM
July 18, 2022
RADHESHYAM Vs. STATE OF CHHATTISGARH
September 13, 2022
RADHESHYAM MEHRA Vs. STATE OF C.G.
December 14, 2022
RADHESHYAM SAHU Vs. STATE OF CHHATTISGARH
November 22, 2022
RADHIKA MANGTANI D/O SHRI RAJ KUMAR MANGTANI Vs. UNION OF INDIA
April 4, 2022
RAFIQ KHAN Vs. STATE OF CHHATTISGARH
September 13, 2022
RAGHUNATH PRASAD YADAV Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
April 25, 2022
RAHUL CHOUDHARI Vs. STATE OF CHHATTISGARH
November 23, 2022
RAHUL DURGA Vs. STATE OF CHHATTISGARH
February 14, 2022
RAHUL RATHI Vs. STATE OF CHHATTISGARH
January 6, 2022
RAIDHAR Vs. STATE OF CHHATTISGARH
January 3, 2022
RAJ KUMAR PANDEY Vs. STATE OF CHHATTISGARH
July 13, 2022
RAJAN Vs. STATE OF CHHATTISGARH
June 16, 2022
RAJARAM KOL Vs. DHIRENDRA VISHWAKARMA
October 10, 2022
RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LTD Vs. UNION OF INDIA
December 15, 2022
RAJENDRA DHAR DUBEY Vs. STATE OF CHHATTISGARH
June 16, 2022
RAJENDRA NARANG Vs. STATE OF CHHATTISGARH
September 6, 2022
RAJENDRA SINGH MUKHTIYAR SINGH Vs. STATE OF CHHATTISGARH
May 2, 2022
RAJESH BHAGAT Vs. STATE OF CHHATTISGARH
January 4, 2022
RAJESH DHINGRA, S/O SHRI GOVIND DHINGRA Vs. VIJAY KUMAR DHAVALE, S/O SHRI BABA SAHEB DHAVALE
May 4, 2022
RAJESH GANDHARV Vs. STATE OF CHHATTISGARH
November 17, 2022
RAJESH KUMAR MISHRA Vs. STATE OF CHHATTISGARH
September 22, 2022
RAJESH PRAKASH PUJARI Vs. RAICHAND
April 13, 2022
RAJESH RATNAKAR, SON OF BAJRANGI RATNAKAR Vs. STATE OF CHHATTISGARH
September 7, 2022
RAJESH SAHU Vs. STATE OF CHHATTISGARH
July 25, 2022
RAJESHWARI Vs. BHUNU RAM
March 21, 2022
RAJIV BHOSLE Vs. STATE OF CHHATTISGARH
February 2, 2022
RAJKUMAR SHARMA Vs. STATE OF CHHATTISGARH
May 9, 2022
RAJNISH KUMAR PATEL Vs. STATE OF CHHATTISGARH
June 23, 2022
RAJU BAHADUR S/O HARAKBAHADUR Vs. STATE OF CHHATTISGARH
October 17, 2022
RAJU PANDEY Vs. STATE OF C.G.
December 9, 2022
RAKESH KHANDEKAR Vs. STATE OF CHHATTISGARH
March 23, 2022
RAKESH KUMAR MAHOUT Vs. STATE OF CHHATTISGARH
March 11, 2022
RAKESH PARDE Vs. STATE OF CHHATTISGARH
December 12, 2022
RAKESH TANDAN Vs. STATE OF CHHATTISGARH
November 24, 2022
RAM CHARAN Vs. SUKHRAM
July 1, 2022
RAM KUMAR PATRE Vs. STATE OF CHHATTISGARH
April 21, 2022
RAM KUMAR VISHWAKARMA Vs. STATE OF CHHATTISGARH
July 13, 2022
RAM PRASAD & NANHE GUDDOO Vs. STATE OF C.G.
August 4, 2022
RAM PRASAD YADAV Vs. STATE OF CHHATTISGARH
May 6, 2022
RAM SINGH Vs. STATE OF CHHATTISGARH
December 2, 2022
RAM SINGH RATHIYA Vs. STATE OF CHHATTISGARH
November 22, 2022
RAM SINGH YADAV Vs. UNION OF INDIA
October 21, 2022
RAM-AWATAR Vs. STATE OF MP
November 10, 2022
RAMA MANIKPURI Vs. STATE OF CHHATTISGARH
May 6, 2022
RAMAN DEV MESHRAM Vs. STATE OF CHHATTISGARH
April 18, 2022
RAMAN KUMAR NAIR Vs. DINESH KUMAR GUPTA
June 13, 2022
RAMANAND NISHAD Vs. STATE OF CHHATTISGARH
April 13, 2022
RAMANDAS PAMNANI Vs. MURLIDHAR VALECHA
May 4, 2022
RAMAWTAAR GOENKA Vs. BAJRANG LOHIYA
May 2, 2022
RAMBAHADUR SHERPA Vs. STATE OF CHHATTISGARH
December 5, 2022
RAMBALI GUPTA Vs. KEDARNATH GUPTA
September 28, 2022
RAMCHANDRA Vs. STATE OF CHHATTISGARH
September 28, 2022
RAMDAS Vs. NOHAR DAS
April 29, 2022
RAMDIYAL YADAV Vs. STATE OF CHHATTISGARH
April 7, 2022
RAMESH AGRAWAL S/O LATE SHRI JAI NARAYAN DAS AGRAWAL Vs. UNION OF INDIA
February 23, 2022
RAMESH HALBA Vs. STATE OF C.G.
November 22, 2022
RAMESH KUMAR Vs. SARITA SARAWAGI
November 15, 2022
RAMESH KUMAR AGRAWAL Vs. UNION OF INDIA
May 13, 2022
RAMESH KUMAR SAHU Vs. STATE OF CHHATTISGARH
August 29, 2022
RAMESH KUMAR SINGHANIA Vs. MANISH SHUKLA
August 25, 2022
RAMESHWAR JATAV Vs. STATE OF CHHATTISGARH
September 1, 2022
RAMESHWARI VERMA Vs. PRADEEP KUMAR VERMA
November 22, 2022
RAMJI KALAR Vs. FAKIR MOHAN
November 22, 2022
RAMKAYA Vs. SHIVANANDAN
November 24, 2022
RAMKESHWAR SINGH Vs. SHEELA SINGH
July 13, 2022
RAMKISHAN Vs. STATE OF CHHATTISGARH
January 7, 2022
RAMKRISHNA PANDEY Vs. HARI BHOOMI DAILY NEWS PAPER
June 21, 2022
RAMKUMAR Vs. PYARILAL NARAYAN PATEL
December 6, 2022
RAMLAL Vs. BULAKI
June 14, 2022
RAMNARAYAN JANGDE Vs. STATE OF CHHATTISGARH
May 6, 2022
RAMNATH Vs. STATE OF CHHATTISGARH
April 11, 2022
RAMRAJA PRINTERS AND PUBLISHERS Vs. CHHATTISGARH TEXTBOOK CORPORATION
January 28, 2022
RAMSAGAR PAL Vs. STATE OF CHHATTISGARH
September 30, 2022
RAMSINGH GOND Vs. STATE OF CHHATTISGARH
July 20, 2022
RAMVRIKSH Vs. STATE OF CHHATTISGARH
July 21, 2022
RANA G POWER CO. Vs. SOUTH EASTERN COALFIELDS LIMITED
August 17, 2022
RANA G POWER CO. Vs. SOUTH EASTERN COALFIELDS LIMITED
September 6, 2022
RANGESH SHARMA Vs. NEHA SHARMA
November 7, 2022
RANJANA PANDEY Vs. PRAVEEN PANDEY
July 11, 2022
RASHID BAKSH Vs. RAJENDRA GUPTA
March 2, 2022
RATIRAM TIRKI Vs. STATE OF CHHATTISGARH
October 12, 2022
RATIYA Vs. STATE OF CHHATTISGARH
August 17, 2022
RATNA BAI Vs. TIRATH RAM
September 8, 2022
RAVI DHANUHAAR Vs. STATE OF CHHATTISGARH
May 10, 2022
RAVI KUMAR YADAV S/O RAMKHILAWAN YADAV Vs. STATE OF CHHATTISGARH
March 30, 2022
RAVI KUMAR, S/O TIRATH RAM Vs. STATE OF CHHATTISGARH
August 5, 2022
RAVI SHANKAR Vs. STATE OF CHHATTISGARH
April 19, 2022
RAVINDRA KUMAR DHAR DUBEY Vs. STATE OF CHHATTISGARH
August 29, 2022
RAVINDRA KUMAR SHARMA Vs. STATE OF CHHATTISGARH
December 19, 2022
RAVINDRA SINGH S/O SHRI RAM SINGH Vs. STATE OF CHHATTISGARH
January 31, 2022
RAVINDRA SONI Vs. STATE OF CHHATTISGARH
April 28, 2022
RAVISHANKAR GUPTA Vs. STATE OF CHHATTISGARH
February 16, 2022
REGIONAL PROVIDENT FUND COMMISSIONER Vs. BILASPUR SPINNING MILLS & INDUSTRIES LTD
April 5, 2022
RESHAMLAL Vs. UNION OF INDIA
January 20, 2022
RINKU BADHAI Vs. STATE OF CHHATTISGARH
July 27, 2022
RINKU BHATIA Vs. STATE OF CHHATTISGARH
January 25, 2022
RINKU SINGH Vs. STATE OF CHHATTISGARH
July 21, 2022
RITA ROY Vs. MAINTENANCE TRIBUNAL AND SUB DIVISIONAL OFFICER
August 18, 2022
ROHIT Vs. STATE OF CHHATTISGARH
July 22, 2022
ROHIT KUMAR JAISWAL S/O KANHAIYA LAL JAISWAL Vs. DISTRICT MAGISTRATE, BILASPUR
March 11, 2022
ROOP SINGH PAIKRA Vs. MUKESH KUMAR BANSAL
September 2, 2022
ROOPCHAND Vs. LAXMINATH
November 4, 2022
ROSHANLAL MARKAM Vs. STATE OF CHHATTISGARH
September 13, 2022
ROVIND Vs. STATE OF CHHATTISGARH
October 31, 2022
ROYDEN BUTHELLO Vs. STATE OF CHHATTISGARH
August 26, 2022
ROYDEN HAROLD BUTHELLO Vs. STATE OF CHHATTISGARH
January 10, 2022
RUBINA BANO Vs. STATE OF CHHATTISGARH
May 13, 2022
RUDRO RAM KHUTIYA Vs. STATE OF CHHATTISGARH
February 25, 2022
RUPENDRA Vs. STATE OF CHHATTISGARH
April 11, 2022
S. NARINDER SINGH & COMPANY Vs. SOUTH EASTERN COALFIELDS LTD.
September 2, 2022
S.C. SONI Vs. STATE OF CHHATTISGARH
February 23, 2022
S.K. PATODIA AND ASSOCIATES, RAIPUR Vs. STATE OF CHHATTISGARH
January 25, 2022
S.S. CHHATWAL Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
January 18, 2022
SACHIDANAND SAHU Vs. STATE OF CHHATTISGARH
August 12, 2022
SACHIN KUNJEKAR Vs. STATE OF CHHATTISGARH
November 2, 2022
SAD AHMED QUADRI Vs. STATE OF CHHATTISGARH
June 13, 2022
SADANAND SHUKLA Vs. LAKSHMAN SINGH THAKUR
September 14, 2022
SADDAM HUSAIN Vs. STATE OF CHHATTISGARH
January 5, 2022
SADHELAL SONWANI Vs. STATE OF CHHATTISGARH
November 21, 2022
SAHAL RAM Vs. STATE OF CHHATTISGARH
November 4, 2022
SAHDEV Vs. STATE OF CHHATTISGARH
April 12, 2022
SAHDEV BAGHEL Vs. STATE OF CHHATTISGARH
May 6, 2022
SAI CONSTRUCTION (PARTNERSHIP FIRM) Vs. STATE OF CHHATTISGARH
October 12, 2022
SAIKRIPA ENTERPRISES INSIDE FARISHTA COMPLEX Vs. STATE OF CHHATTISGARH
November 7, 2022
SAIRA BANO Vs. JALNOOR BEGUM
December 16, 2022
SAKET NISHAD Vs. POOJA NISHAD
January 3, 2022
SAKSHI Vs. STATE OF CHHATTISGARH
April 11, 2022
SAMPAT SINGH RAJPUT Vs. SOUTH EASTERN COALFIELDS LIMITED
March 10, 2022
SANAJY PATRE Vs. STATE OF C.G.
August 24, 2022
SANDEEP JAIN @ SANDEEP MANOT Vs. STATE OF CHHATTISGARH
January 7, 2022
SANDEEP KUMAR JAGATRAMKA Vs. ADITI AGRAWAL
July 26, 2022
SANDHYA PAWAR Vs. KHILAWAN RAO PAWAR
August 3, 2022
SANDHYA SEN Vs. STATE OF CHHATTISGARH
April 28, 2022
SANDRIO STEEL AND ALLOYS PRIVATE LIMITED Vs. STATE OF CHHATTISGARH
March 30, 2022
SANGEETA MANOHAR SAHU Vs. STATE OF CHHATTISGARH
March 24, 2022
SANGEETA MANOHAR SAHU Vs. STATE OF CHHATTISGARH
April 20, 2022
SANJAY Vs. SUKWARIYA
December 15, 2022
SANJAY AGRAWAL Vs. STATE OF CHHATTISGARH
February 28, 2022
SANJAY BAGHEL Vs. STATE OF CHHATTISGARH
April 22, 2022
SANJAY EKKA, S/O SHRI JOSEPH EKKA Vs. STATE OF CHHATTISGARH
July 11, 2022
SANJAY KUMAR AGRAWAL Vs. MILLION LINK (CHINA) INVESTMENT LTD.
November 11, 2022
SANJAY KUMAR CHANDRAKAR Vs. STATE OF CHHATTISGARH
July 29, 2022
SANJAY KUMAR PRAJAPATI Vs. STATE OF CHHATTISGARH
November 4, 2022
SANJAY KUMAR SONI Vs. GEETANJALI CHOUHAN
September 28, 2022
SANJAY SHARMA Vs. OMPRAKASH THAKUR
September 13, 2022
SANJAY SINGH Vs. STATE OF CHHATTISGARH
April 7, 2022
SANJAY SINGH S/O MATA BUX SINGH Vs. REGIONAL TRANSPORT AUTHORITY, CHHATTISGARH, RAIPUR DISTRICT
April 6, 2022
SANJEEV KUMAR SAHU Vs. PRIYANKA SAHU
September 6, 2022
SANJEEV KUMAR THAKUR Vs. STATE OF CHHATTISGARH
February 14, 2022
SANJEEV PANDEY Vs. BHEDRAM
October 14, 2022
SANKAR JANGDE Vs. STATE OF CHHATTISGARH
January 18, 2022
SANNU KUDAMI Vs. STATE OF CHHATTISGARH
December 19, 2022
SANTARA BAI MIRI Vs. STATE OF CHHATTISGARH
August 8, 2022
SANTOSH @ BUCHANTI @ CHHOTU Vs. STATE OF CHHATTISGARH
June 13, 2022
SANTOSH BANJARE Vs. STATE OF CHHATTISGARH
November 10, 2022
SANTOSH KUMAR KHAIRWAR Vs. STATE OF CHHATTISGARH
November 2, 2022
SANTOSH KUMAR SAHU Vs. BASANTI BAI
September 2, 2022
SANTOSH MALAKAR Vs. STATE OF CHHATTISGARH
September 23, 2022
SANTOSH NISHAD Vs. STATE OF CHHATTISGARH
June 16, 2022
SANTOSH NISHAD Vs. STATE OF CHHATTISGARH
September 6, 2022
SANTOSH VAISHNAV Vs. UMESH YADAV
May 30, 2022
SANTOSH YADAV Vs. STATE OF CHHATTISGARH
January 13, 2022
SANTRAM LAHRE S/O PYARELAL LAHRE Vs. STATE OF CHHATTISGARH
April 21, 2022
SANTULAL SONKAR Vs. STATE OF CHHATTISGARH
January 21, 2022
SANYOGITA SHARMA Vs. STATE OF CHHATTISGARH
November 24, 2022
SAPANDEEP MAHTO Vs. RAJKISHAN MAHTO RATANLAL MAHTO
July 29, 2022
SARADHU KORETI Vs. STATE OF CHHATTISGARH
March 14, 2022
SARASWATI BAI Vs. STATE OF CHHATTISGARH
March 10, 2022
SARASWATI YADU Vs. STATE OF CHHATTISGARH
November 24, 2022
SAREETA DEEP Vs. STATE OF CHHATTISGARH
August 29, 2022
SARITA BHARTI Vs. SURESH KUMAR BHARTI
November 28, 2022
SARITA TAMRAKAR Vs. SUDHIR TAMRAKAR
March 29, 2022
SARPANCH GRAM PANCHAYAT Vs. STATE OF CHHATTISGARH
September 30, 2022
SARVESH KUMAR Vs. STATE OF CHHATTISGARH
November 23, 2022
SATISH MENON Vs. STATE OF CHHATTISGARH
January 3, 2022
SATYA GUPTA Vs. STATE OF CHHATTISGARH
August 10, 2022
SATYA GUPTA Vs. STATE OF CHHATTISGARH
May 28, 2022
SAURABH AGRAWAL Vs. VIPIN KUMAR JHA
January 28, 2022
SAWARMAL LOHAR Vs. STATE OF CHHATTISGARH
October 31, 2022
SBI GENERAL INSURANCE CO. LTD Vs. SUNIL KUMAR PARTA
August 24, 2022
SCIENCE AND SURGICAL HOUSE Vs. STATE OF CHHATTISGARH
February 10, 2022
SEEMA SAHU Vs. STATE OF CHHATTISGARH
September 13, 2022
SETH KIRODIMAL CHARITY TRUST RALGARH Vs. STATE OF C.G.
February 4, 2022
SEVAK RAM Vs. DWIJ BAI
June 14, 2022
SEVAKRAM Vs. STATE OF CHHATTISGARH
September 22, 2022
SEW INFRASTRUCTURE LIMITED Vs. MICRO AND SMALL ENTERPRISES FACILITATION
May 12, 2022
SEW INFRASTRUCTURE LIMITED REGISTERED Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
January 14, 2022
SHAFI MOHAMMAD Vs. GOVERNMENT OF INDIA MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
August 5, 2022
SHAILENDRA BHADOURIYA Vs. STATE OF CHHATTISGARH
May 13, 2022
SHAILENDRA KUMAR BHOI Vs. STATE OF CHHATTISGARH
March 30, 2022
SHAILENDRA KUMAR CHANDRA Vs. BHARTI CHANDRA
April 27, 2022
SHAILESH KUMAR RAI Vs. STATE OF CHHATTISGARH
April 25, 2022
SHAKIL Vs. GOPAL VISHWAKARMA
September 26, 2022
SHAKUNTALA DEVI Vs. YASHODA
November 18, 2022
SHAMSHER SINGH Vs. GENERAL MANAGER BHATGAON
December 1, 2022
SHANKAR SINGH Vs. STATE OF CHHATTISGARH
August 26, 2022
SHANKAR VERMA Vs. VIDYA VERMA
July 27, 2022
SHANKER LAL BAGHEL Vs. MADHAV HARI
January 4, 2022
SHANTILAL KUMAT Vs. BHUJAN SINGH
March 9, 2022
SHANTILATA YADAV Vs. STATE OF CHHATTISGARH
December 31, 2022
SHARAD KUMAR SAHU Vs. STATE OF CHHATTISGARH
November 23, 2022
SHARADCHAND AGRAWAL Vs. ARVIND KUMAR
September 26, 2022
SHARDA MANIKPURI Vs. STATE OF CHHATTISGARH
February 7, 2022
SHARDA PRASAD JAISWAL Vs. USHA JAISWAL
February 24, 2022
SHASHANK MASIH Vs. PUNJAB NATIONAL BANK
November 17, 2022
SHASHI KUMAR SINGH Vs. SAMAY LAL PASI (DIED)
June 14, 2022
SHASHI PRABHA YADAV Vs. ALOK TRIPATHI
September 23, 2022
SHATRUGHAN BARIHA Vs. STATE OF CHHATTISGARH
May 10, 2022
SHATRUHAN PRASAD KURREY Vs. STATE OF CHHATTISGARH
July 18, 2022
SHEETAL RAM SAHU Vs. STATE OF MADHYA PRADESH
January 21, 2022
SHEIKH SALIM RAZA Vs. STATE OF CHHATTISGARH
March 14, 2022
SHIMMER SINGH TANDON Vs. STATE OF CHHATTISGARH
November 18, 2022
SHIV KUMAR KAIWAT Vs. STATE OF CHHATTISGARH
January 6, 2022
SHIV KUMAR SAHU Vs. SOUTH EASTERN COALFIELDS LIMITED
May 12, 2022
SHIV KUMAR SHARMA Vs. STATE OF CHHATTISGARH
October 19, 2022
SHIV KUMAR SINGH Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
April 18, 2022
SHIV PRASAD DHRUW Vs. STATE OF CHHATTISGARH
January 3, 2022
SHIVAM THAKUR Vs. STATE OF CHHATTISGARH
April 21, 2022
SHIVENDRA PRATAP SINGH THAKUR Vs. STATE OF CHHATTISGARH
November 28, 2022
SHIVKUMAR Vs. STATE OF CHHATTISGARH
September 12, 2022
SHIVKUMAR DESHMUKH Vs. STATE OF CHHATTISGARH
December 1, 2022
SHIVLAL Vs. STATE OF CHHATTISGARH
July 12, 2022
SHOBHA DEWANGAN Vs. CHHATTISGARH VYAVASAYIK PARIKSHA MANDAL
November 29, 2022
SHOBHA PARIDA Vs. SOUTH EASTERN COALFIELDS LTD.
February 15, 2022
SHOBHA RAM KASHYAP Vs. STATE OF CHHATTISGARH
September 30, 2022
SHRADDHA SONI Vs. DISTRICT ELECTION OFFICER
April 13, 2022
SHRAWAN KUMAR SARAF Vs. RAVIKANT MISHRA
July 18, 2022
SHREY CHOUKSAY MUKESH CHOUKSAY Vs. RAGHUWAR DAYAL SINGHAL LATE SHIV DAYAL SINGHAL
September 22, 2022
SHREY CHOUKSEY Vs. PUNCHVATI
September 2, 2022
SHRI SHANKARACHARYA INSTITUTE OF MEDICAL SCIENCES Vs. STATE OF CHHATTISGARH
November 14, 2022
SHRI SSHANTANU STEEL TRADERS Vs. STATE OF CHHATTISGARH
March 21, 2022
SHRI TAPAN KUMAR GHOSHAL Vs. RAIPUR DEVELOPMENT AUTHORITY
March 29, 2022
SHRIMATI GEETA BAI (DIED) Vs. RAMAVATAR AGRAWAL
August 3, 2022
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. MINKU GUPTA @ RANJAN S/O MANOJ PRASAD GUPTA
January 12, 2022
SHRUTI KHARE Vs. STATE OF CHHATTISGARH
January 21, 2022
SHUBHAM DEY Vs. CBSE
July 5, 2022
SHUBHAM SHARMA Vs. STATE OF CHHATTISGARH
February 11, 2022
SHUDHAKAR Vs. STATE OF CHHATTISGARH
September 27, 2022
SHUKLA PRASAD Vs. STATE OF CHHATTISGARH
January 31, 2022
SHYAM BIHARI YADAV Vs. STATE OF CHHATTISGARH
April 26, 2022
SHYAM KANT GUPTA Vs. STATE OF CHHATTISGARH
August 29, 2022
SHYAM VERMA Vs. MALTI SINGH
November 16, 2022
SHYAMLAL NAG Vs. STATE OF CHHATTISGARH
November 10, 2022
SHYAMLAL SAHU, S/O LATE SHRI SAMPAT SAHU Vs. ASHOK JUNEJA, DIRECTOR GENERAL OF POLICE
June 22, 2022
SHYAMSUNDAR YADAV ALIAS TOTO Vs. STATE OF CHHATTISGARH
April 7, 2022
SIDDHARTH SINGH Vs. STATE OF CHHATTISGARH
July 7, 2022
SIDDHI VINAYAK CONSTRUCTION COMPANY Vs. STATE OF CHHATTISGARH
October 18, 2022
SIMRAN PAL SINGH SABHARWAL Vs. STATE OF CHHATTISGARH
April 6, 2022
SIRAJ Vs. STATE OF CHHATTISGARH
May 6, 2022
SITA RAM BISI Vs. STATE OF CHHATTISGARH
April 22, 2022
SIYAMBER @ CHAMAR SAI S/O BALIRAM CHIKWA Vs. STATE OF CHHATTISGARH
August 24, 2022
SIYARAM BASANTI Vs. CHHATTISGARH RAJYA GRAMIN BANK
October 10, 2022
SIYARAM KURRE Vs. STATE OF CHHATTISGARH
January 10, 2022
SMT. AARATI MISHRA Vs. SHANTI LATA MISHRA (SINCE DIED) THROUGH LEGAL HEIRS:- SUJATA SHARMA (DIED)
March 23, 2022
SMT. ANJANA RAJESH THAKUR Vs. STATE OF CHHATTISGARH
May 23, 2022
SMT. JULEKHA BEGUM, WD/O LATE ABDUL KARIM Vs. SMT. BADRUNNISA, W/O LATE FARHAT ULLA
February 28, 2022
SMT. SONIA BAI WD/O LATE SITA RAM SAHU Vs. DASHRATH SAHU S/O LATE SHRI JETHU RAM SAHU
February 28, 2022
SMT. TIKESHWARI CHOUHAN, W/O SHRI ANIL CHOUHAN Vs. SHRI ANIL CHOUHAN, S/O SHRI LAXMAN SINGH CHOUHAN
December 8, 2022
SMT. UPASNA GUPTA Vs. GIRISH CHANDRA GUPTA
August 17, 2022
SNEHA DAHIRE Vs. TARUN DAHIRE
June 22, 2022
SOHIL AGRAWAL Vs. GANESH AGRAWAL
April 6, 2022
SOHIL AGRAWAL Vs. ANJALI AGRAWAL
December 20, 2022
SOMAR SAY Vs. STATE OF CHHATTISGARH
August 26, 2022
SOMESH VAISHNAV Vs. STATE OF CHHATTISGARH
January 6, 2022
SONAL SONI Vs. STATE OF CHHATTISGARH
March 8, 2022
SONU SHARMA Vs. STATE OF CHHATTISGARH
March 21, 2022
SOUMYA SAHU Vs. UNION OF INDIA
April 13, 2022
SOURABH FUELS Vs. SURESH KUMAR GOYAL
September 16, 2022
SOUTH EASTERN COAL ZONE Vs. M.S. NAINAN
August 8, 2022
SOUTH EASTERN COALFIELDS LTD. Vs. SHOBHA PARIDA
October 21, 2022
STATE OF C.G. Vs. KEVRA BAI MARKANDEY
February 23, 2022
STATE OF CHHATISGARH Vs. SATYANARAYAN PAIKRA
January 5, 2022
STATE OF CHHATISGARH Vs. TEEPU SULTAN ALI
January 11, 2022
STATE OF CHHATTISGARH Vs. GAYATRI VERMA
February 10, 2022
STATE OF CHHATTISGARH Vs. MUNIYA MUKHARJEE
February 18, 2022
STATE OF CHHATTISGARH Vs. M/S. HINDUSTAN SUPPLY AGENCY
April 20, 2022
STATE OF CHHATTISGARH Vs. GAUTAM ACHARYA S/O LATE P.C. ACHARYA
May 6, 2022
STATE OF CHHATTISGARH Vs. ISHWAR DAS LODHI
April 29, 2022
STATE OF CHHATTISGARH Vs. LAKHAN LAL SAHU
March 15, 2022
STATE OF CHHATTISGARH Vs. RATAN KUMAR MANDAL
May 13, 2022
STATE OF CHHATTISGARH Vs. DALJEET SINGH PAHUJA
April 22, 2022
STATE OF CHHATTISGARH Vs. ARUN KUMAR SHARMA
January 25, 2022
STATE OF CHHATTISGARH Vs. MANISH SHARMA
April 29, 2022
STATE OF CHHATTISGARH Vs. UMEND DAS
July 26, 2022
STATE OF CHHATTISGARH Vs. BHOLA SINGH
September 5, 2022
STATE OF CHHATTISGARH Vs. TATA TELESERVICES LIMITED
August 18, 2022
STATE OF CHHATTISGARH Vs. S. P. SINGH
September 6, 2022
STATE OF CHHATTISGARH Vs. SUNITA ANAND
July 7, 2022
STATE OF CHHATTISGARH Vs. SWETA SINGH
September 19, 2022
STATE OF CHHATTISGARH Vs. TRIVENI BAI
August 22, 2022
STATE OF CHHATTISGARH Vs. RAVINDRA MADHAV RAO JAGDALE
October 18, 2022
STATE OF CHHATTISGARH Vs. BOARD OF REVENUE, CHHATTISGARH, BILASPUR, CIRCUIT COURT RAIPUR
June 28, 2022
STATE OF CHHATTISGARH Vs. MUKESH GUPTA DIRECTOR GENERAL
September 28, 2022
STATE OF CHHATTISGARH Vs. G. R. SONI
December 14, 2022
STATE OF CHHATTISGARH Vs. INDRANIL DEY
November 29, 2022
STATE OF CHHATTISGARH Vs. RAKESH MAHESHWARI
December 16, 2022
STATE OF CHHATTISGARH Vs. PAWAN KUMAR VERMA
February 17, 2022
STATE OF CHHATTISGARH Vs. ARJUNRAM SINHA
July 19, 2022
STATE OF CHHATTISGARH Vs. PREM SAI
April 4, 2022
STATE OF CHHATTISGARH Vs. CHAMELI KAUSHIK
April 11, 2022
STATE OF CHHATTISGARH Vs. NAGENDRA KUMAR MISHRA
April 25, 2022
STATE OF CHHATTISGARH Vs. KAMLESH HARIJAN
April 21, 2022
STATE OF CHHATTISGARH Vs. DUKHANI SHAH
March 10, 2022
STATE OF CHHATTISGARH Vs. MUKESH GUPTA
March 14, 2022
STATE OF CHHATTISGARH Vs. CHANDRA KUMAR SINHA
September 14, 2022
STATE OF CHHATTISGARH Vs. LALDEV KODAKU
July 4, 2022
STATE OF CHHATTISGARH Vs. MADHURI SHARMA
April 6, 2022
STATE OF CHHATTISGARH Vs. MUNNA
April 6, 2022
STATE OF CHHATTISGARH Vs. DEVENDRA SINGH
June 14, 2022
STATE OF CHHATTISGARH Vs. SHARAD KUMAR THAWAIT
February 4, 2022
STATE OF CHHATTISGARH Vs. SANJAY KUMAR CHOUHAN
December 12, 2022
STATE OF MADHYA PRADESH Vs. R. D. RAJAK
September 7, 2022
STATE OF MADHYA PRADESH Vs. RAMDAS
September 7, 2022
STATE OF MADHYA PRADESH Vs. SUNDERLAL DHRITLAHRE
August 5, 2022
STATE OF MADHYA PRADESH Vs. BHARAT ALUMINUM COMPANY
June 29, 2022
SUBHASH CHANDRA Vs. STATE OF CHHATTISGARH
February 2, 2022
SUBHASH GUPTA Vs. STATE OF CHHATTISGARH
August 12, 2022
SUBRATO BISWAS Vs. STATE OF CHHATTISGARH
December 6, 2022
SUCHITRA SANA Vs. KAUSHILYA
April 20, 2022
SUDAMA YADAV Vs. JAGDISH
May 12, 2022
SUDHANSHU BHUSHAN SINGH Vs. SUNITA SINGH
June 20, 2022
SUFAL DAS MANIKPURI Vs. STATE OF CHHATTISGARH
May 4, 2022
SUJAY CHATTERJEE @ NIGAM PANDA Vs. STATE OF CHHATTISGARH
March 11, 2022
SUKHDAS MARKAM Vs. STATE OF CHHATTISGARH
March 14, 2022
SUKHDEO MAJUMDAR Vs. STATE OF CHHATTISGARH
March 31, 2022
SUKHRAM LAXMINATH POYAM Vs. STATE OF CHHATTISGARH
October 21, 2022
SULAXANI Vs. SATTAR ALI
May 2, 2022
SUMAN KASHYAP Vs. STATE OF CHHATTISGARH
January 19, 2022
SUMAN RAM DHERHE Vs. STATE OF CHHATTISGARH
January 12, 2022
SUMAN UNNI Vs. Y.K. DEGAN
February 4, 2022
SUMIL MINJ Vs. STATE OF M. P.
December 20, 2022
SUNDER DAS ROHRA Vs. ANIL MISHRA
November 18, 2022
SUNDER LAL KASHYA Vs. STATE OF CHHATTISGARH
July 14, 2022
SUNIL DEWANGAN, S/O GIRISH DEWANGAN Vs. STATE OF CHHATTISGARH
October 14, 2022
SUNIL GUPTA Vs. STATE OF CHHATTISGARH
January 17, 2022
SUNIL KUMAR CHAITRAM DHIRE SATNAMI Vs. STATE OF CHHATTISGARH
June 24, 2022
SUNIL KUMAR EKKA Vs. STATE OF CHHATTISGARH
January 3, 2022
SUNIL KUMAR KERKETTA Vs. STATE OF CHHATTISGARH
August 25, 2022
SUNIL KUMAR OJHA Vs. STATE OF CHHATTISGARH
June 21, 2022
SUNIL KUMAR SHARMA Vs. STATE OF CHHATTISGARH
March 10, 2022
SUNIL YADAV @ SUNIL KUMAR BARGAH Vs. STATE OF CHHATTISGARH
September 16, 2022
SUPNEET MATHARU Vs. STATE OF CHHATTISGARH
September 15, 2022
SURAJ MAHILE Vs. STATE OF C.G.
August 18, 2022
SURENDRA KUMAR @ ARJUN GAUTAM Vs. STATE OF CHHATTISGARH
January 4, 2022
SURESH JAGAT Vs. STATE OF CHHATTISGARH
May 16, 2022
SURESH KHUNTEY Vs. STATE OF CHHATTISGARH
October 13, 2022
SURESH KUMAR Vs. SHYAM KUNWAR
February 15, 2022
SURESH KUMAR AGRAWAL Vs. SOUTH EASTERN COALFIELDS LIMITED
March 21, 2022
SURJEET SINGH SINDHU Vs. STATE OF CHHATTISGARH
September 5, 2022
SURJIT BEHL Vs. JASPAL KAUR BHATIA
March 22, 2022
SURYANARAYAN CHANDRA Vs. STATE OF CHHATTISGARH
February 15, 2022
SUSHIL CHANDRA PAGARIYA Vs. GAJRAJ PAGARIYA
August 26, 2022
SUSHIL KUMAR CHERWA Vs. STATE OF C.G.
December 1, 2022
SUSHIL KUMAR SONWANI Vs. STATE OF CHHATTISGARH
April 22, 2022
SUSHILA Vs. STATE OF CHHATTISGARH
December 20, 2022
SUSHMA LAKDA Vs. STATE OF CHHATTISGARH
January 5, 2022
SUSHRUT DAS Vs. SWATI DAS
June 17, 2022
SUTLEJ TEXTILES AND INDUSTRIES LIMITED Vs. SOUTH EASTERN COAL FIELD LIMITED
July 13, 2022
SWETA BUILDERS REGISTERED PARTNERSHIP FIRM Vs. STATE OF CHHATTISGARH
July 12, 2022
SWETA SINGH Vs. STATE OF CHHATTISGARH
January 28, 2022
SYLVESTAR MINJ Vs. STATE OF CHHATTISGARH
July 5, 2022
T. VINOD KUMAR Vs. STATE OF CHHATTISGARH
February 16, 2022
TAMESHWAR SAHU Vs. DURPATI BAI
April 12, 2022
TARACHAND Vs. SHYAMLAL (DEAD)
May 12, 2022
TARACHAND RATHORE Vs. ISHWAR TRADERS PRO ISHWAR PRASAD SAHU
November 16, 2022
TARANG AGRAWAL Vs. STATE OF CHHATTISGARH
February 16, 2022
TARUN GANIR Vs. STATE OF CHHATTISGARH
September 19, 2022
TATA A.I.G. GENERAL INSURANCE COMPANY LIMITED Vs. BINDA BAI NISHAD
October 17, 2022
TATA PROJECTS LIMITED Vs. ESSGEE ASSOCIATES
August 2, 2022
TAUKEEIR AHMED KHAN Vs. STATE OF CHHATTISGARH
September 16, 2022
TAUKEEIR AHMED KHAN Vs. STATE OF CHHATTISGARH
May 2, 2022
TEJ PRASAD VASTRAKAR Vs. STATE OF CHHATTISGARH
March 11, 2022
TEJESHWARI SAHU Vs. STATE OF CHHATTISGARH
March 17, 2022
TEMAN LAL SAHU Vs. STATE OF CHHATTISGARH
April 1, 2022
TEXMACO RAIL AND ENGINEERING LTD Vs. STATE OF CHHATTISGARH
June 14, 2022
THAKUR RAM Vs. STATE OF CHHATTISGARH
August 4, 2022
THANEDAR SINGH Vs. STATE OF CHHATTISGARH
January 7, 2022
THURU @ DHURU AVINASH Vs. STATE OF CHHATTISGARH
February 7, 2022
TIHAR SAY Vs. STATE OF CHHATTISGARH
November 2, 2022
TIKARAM Vs. STATE OF CHHATTISGARH
June 15, 2022
TIKESHWAR SINGH @ BITTU THAKUR Vs. STATE OF CHHATTISGARH
February 8, 2022
TILOCHANI SAHU LAXMI PRASAD SAHU Vs. STATE OF CHHATTISGARH
August 4, 2022
TIRATHNATH Vs. STATE OF CHHATTISGARH
March 24, 2022
UDAY KUMAR SHARMA Vs. PRIYA SHARMA
October 20, 2022
UGGE BHARAT Vs. STATE OF CHHATTISGARH
April 1, 2022
ULTRATECH CEMENT LIMITED Vs. STATE OF CHHATTISGARH
November 4, 2022
ULTRATECH CEMENT LIMITED Vs. STATE OF CHHATTISGARH
December 7, 2022
UMASHANKAR CHAUHAN Vs. STATE OF CHHATTISGARH
December 20, 2022
UMESH MISHRA Vs. STATE OF CHHATTISGARH
February 1, 2022
UNION OF INDIA Vs. SUNDER LAL
April 7, 2022
UNION OF INDIA Vs. RAMESH LAL
April 22, 2022
UNION OF INDIA Vs. RAASBIHARI PANDEY
November 15, 2022
UNION OF INDIA Vs. BHOLA PRASAD AGRAWAL
September 21, 2022
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHASHIKALA DEEPAK SAHU
June 23, 2022
UNITED INDIA INSURANCE COMPANY LIMITED Vs. VIJYA DEVI DUBEY
May 13, 2022
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAMBATI NAG W/O AAYTU NAG
February 7, 2022
UPENDRA KUMAR RATHORE Vs. STATE OF CHHATTISGARH
September 22, 2022
USHA MANHARAN SHRIVAS Vs. MANISH NAGRAJ
November 17, 2022
USHA THAKUR Vs. BINDESHWARI
August 23, 2022
UTTAMRAM Vs. KAYASO BAI
February 7, 2022
V.K. RAO Vs. BAHUR SINGH
October 10, 2022
VAJIRNATH Vs. STATE OF CHHATTISGARH
April 26, 2022
VANDANA MULTI-SPECIALTY CENTER LLP Vs. STATE OF CHHATTISGARH
January 25, 2022
VASUDEV PRAJAPATI Vs. SUNITA KUMARI
April 28, 2022
VASUNDHARA SAHKARI SAMITI, GRIH NIRMAN SAMITI MARYADIT Vs. SHRI RADHAKRISHNA MANDIR TRUST SAMITI
June 17, 2022
VATSALA LAL Vs. JEERABAI
July 19, 2022
VEENA PAL Vs. SRI SANKARA EDUCATION SOCIETY
August 8, 2022
VEENU CHAUDHARY Vs. STATE OF CHHATTISGARH
July 25, 2022
VETTY HADMA Vs. STATE OF CHHATTISGARH
October 20, 2022
VIBHUTI BHUSHAN ACHARYA Vs. KAVITA PRASHANT ACHARYA
December 16, 2022
VICKY CATERERS Vs. STATE OF CHHATTISGARH
October 18, 2022
VIDUR BISI Vs. STATE OF CHHATTISGARH
May 2, 2022
VIDYA BHUSHAN Vs. STATE OF CHHATTISGARH
September 2, 2022
VIJAY BAID Vs. UNION OF INDIA
March 2, 2022
VIJAY KUMAR Vs. ASHOK KUMAR VERMA
May 5, 2022
VIJAY KUMAR PANDEY S/O. SHRI BHARATLAL PANDEY Vs. CHAMELI BAI, WD/O. HIRALAL PANDE
April 29, 2022
VIJAY NIGAM Vs. STATE GOVT. OF CHHATTISGARH
January 5, 2022
VIJAY SHARMA Vs. KUSUM AWASTHI
September 28, 2022
VIJAY SONI Vs. STATE OF CHHATTISGARH
September 30, 2022
VIJETA CONSTRUCTION COMPANY Vs. PEGASUS ASSET RECONSTRUCTION PVT. LTD.
February 3, 2022
VIKAS KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
January 18, 2022
VIKAS KUMAR SAHU Vs. STATE OF CHHATTISGARH
May 10, 2022
VIKAS SINGH Vs. HEMA SINGH
November 28, 2022
VIKASH DATTA Vs. LEENA DATTA
April 6, 2022
VIKESH KUMAR SARAF Vs. SMT. ASHA AGRAWAL, W/O. SHRI BIJAY KUMAR AGRAWAL
March 29, 2022
VIKKI Vs. STATE OF CHHATTISGARH
December 13, 2022
VIKRAM SINGH YADAV Vs. STATE OF CHHATTISGARH
June 28, 2022
VIMAL KUMAR GUPTA Vs. STATE OF CHHATTISGARH
November 22, 2022
VIMAL KUMAR SWARNKAR Vs. STEEL AUTHORITY OF INDIA LIMITED
August 17, 2022
VIMLARANI Vs. JAGDISH LAL
March 14, 2022
VINAY DUBEY Vs. STATE OF CHHATTISGARH
March 14, 2022
VINAY KUMAR SAHU Vs. STATE OF CHHATTISGARH
December 14, 2022
VINAY KUMAR SONI, S/O RAMCHARAN SONI Vs. NAVEEN KUMAR BANSAL, S/O SURESH KUMAR AGRAWAL
August 4, 2022
VINAY KUMAR SOOD Vs. BALI NAGVANSHI
May 4, 2022
VINESH YADAV Vs. STATE OF CHHATTISGARH
September 19, 2022
VINOD KUMAR Vs. STATE OF CHHATTISGARH
November 17, 2022
VINOD KUMAR AMBADE Vs. STATE OF CHHATTISGARH
May 10, 2022
VISHNU BHAVTE Vs. STATE OF CHHATTISGARH
July 5, 2022
VISHNU PRASAD CHANDRAKAR Vs. STATE OF CHHATTISGARH
May 12, 2022
VISHNU PRASAD CHANDRAKAR Vs. STATE OF CHHATTISGARH
May 11, 2022
VISHWAJEET Vs. STATE OF CHHATTISGARH
May 11, 2022
VIVEK KUMAR SHRI PRABHUNATH Vs. STATE OF CHHATTISGARH
June 21, 2022
VIVEK KUMAR SONI Vs. STATE OF CHHATTISGARH
April 25, 2022
X Vs. STATE OF CHHATTISGARH
December 8, 2022
X Y Z Vs. STATE OF CHHATTISGARH
April 13, 2022
XAVIER EKKA Vs. VINITA MINJ
November 25, 2022
XYZ Vs. STATE OF CHHATTISGARH
July 4, 2022
XYZ Vs. HEMANT KUMAR DESHMUKH
November 18, 2022
XYZ Vs. STATE OF CHHATTISGARH
April 29, 2022
XYZ Vs. STATE OF CHHATTISGARH
June 13, 2022
Y. MEERA BAI Vs. G. VENKAT GIRI RAO
July 18, 2022
YASH KUMAR SAHU Vs. YASH KUMAR SAHU
September 19, 2022
YASHWANT VERMA Vs. STATE OF CHHATTISGARH
January 14, 2022
YEETESH KUMAR Vs. STATE OF CHHATTISGARH
January 12, 2022
YUNUS KHAN Vs. STATE OF CHHATTISGARH
February 8, 2022
ZIAUL HASSAN Vs. TOOFEQ KHAN
March 21, 2022