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Case Index
Title
Date
L SATHISH KUMAR Vs. STATE OF KARNATAKA
December 7, 2022
SHILPA S. C. Vs. STATE OF KARNATAKA
June 2, 2022
3M INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF CENTRAL TAXES
October 11, 2022
A B DEVARAJU Vs. STATE OF KARNATAKA
March 29, 2022
A M SHANKAR Vs. STATE OF KARNATAKA
August 10, 2022
A RAMU Vs. P MANI
December 7, 2022
A. BANU PRAKASH Vs. THIMMA SETTY
September 1, 2022
A. D. HARISH Vs. STATE OF KARNATAKA
November 15, 2022
A. J. SIGBATHULLA Vs. H.K.ASHWINI
June 20, 2022
A. JAYAKUMARI Vs. STATE OF KARNATAKA
November 15, 2022
A. RADHAKRISHNAN Vs. R. VANITHA
November 14, 2022
A. RAJENDRA PRASAD Vs. PRABHAKAR DEEKSHIT
November 22, 2022
A. SEATING Vs. NANDINI MODULARS
April 8, 2022
A. SUDHIR PRASAD SHETTY Vs. THE CORPORATION OF CITY OF MANGALORE
January 4, 2022
A. THULASI KRISHNA Vs. YAMINI TULASI KRISHNA
June 20, 2022
A. Y. NAGARAJA RAO Vs. A. R. VENKATESHWARA RAO
August 17, 2022
A.A. ATTAR Vs. STATE OF KARNATAKA
October 19, 2022
A.A.SUBRAMANI Vs. STATE OF KARNATAKA
July 5, 2022
A.BALACHANDRA BHAT Vs. KARNATAKA
June 21, 2022
A.C.KRISHNAPPA Vs. STATE OF KARNATAKA
September 21, 2022
A.CHANDRAPPA Vs. MANAGEMENT
June 29, 2022
A.E.DAKSHAYANAMMA Vs. DEPUTY COMMISSIONER, SHIMOGA DISTRICT
June 3, 2022
A.FRANCIS Vs. FUTURE CAPITAL HOLDINGS LTD
June 3, 2022
A.G.VIJAYENDRA Vs. STATE OF KARNATAKA
May 25, 2022
A.K. SUBBAIAH Vs. IYANDA PREMA
April 4, 2022
A.M.NAGARAJU Vs. STATE OF KARNATAKA
July 4, 2022
A.N.MURTHY Vs. STATE OF KARNATAKA
November 14, 2022
A.N.RAVI KUMAR Vs. B.MANJUNATH
November 24, 2022
A.P.MAMATHA Vs. STATE OF KARNATAKA
July 19, 2022
A.P.RUDRAMUNI Vs. KUMARI NIRIKSHA
September 13, 2022
A.PADMAVATI Vs. STATE OF KARNATAKA
October 28, 2022
A.R.PATIL Vs. STATE OF KARNATAKA
September 28, 2022
A.R.YASHWANTH KUMAR Vs. STATE OF KARNATAKA
February 23, 2022
A.S.SHAMALA Vs. ANIL KUMAR
October 10, 2022
A.T.SURESH Vs. ARCHANA BHAT
November 8, 2022
A.V. PADMAVATHI Vs. RAVIKEERTHI
November 3, 2022
A.V.KANTHALAKSHMI Vs. COMMISSIONER
July 15, 2022
A.VINOVATHI BAI Vs. M.JAYARAM
July 15, 2022
AADYA Vs. REGIONAL DIRECTOR
September 7, 2022
AARUSH JAIN Vs. STATE OF KARNATAKA
September 9, 2022
AASIF Vs. STATE OF KARNATAKA
August 11, 2022
AASIF PASHA Vs. STATE OF KARNATAKA
February 23, 2022
AASTHA ALUMINA PVT. LTD. Vs. STATE OF KARNATAKA
July 13, 2022
AAVIN SUJATHA Vs. ASSISTANT COMMISSIONER, HARAPANAHALLI, VIJAYANAGAR DISTRICT
August 25, 2022
AAVVANNA Vs. STATE OF KARNATAKA
September 21, 2022
ABBASA ALLABAKSHA MULLA Vs. STATE OF KARNATAKA
October 11, 2022
ABBUBAKAR Vs. SINCHANA CHITS PVT. LTD.
July 14, 2022
ABDUL AZEEZ Vs. STATE OF KARN ATAKA
August 16, 2022
ABDUL AZEEZ QUADRI Vs. HAMPANNA
July 28, 2022
ABDUL GAFOOR IBRAHIM Vs. MANJUNATH JATTAPPA NAIK
September 22, 2022
ABDUL HAKKEEM Vs. STATE OF KARNATAKA
July 25, 2022
ABDUL KHADER D. Vs. STATE OF KARNATAKA
July 26, 2022
ABDUL MAJEED Vs. STATE OF KARNATAKA
July 1, 2022
ABDUL MANSOOR MURTUZA SAYED Vs. STATE OF KARNTAKA
February 25, 2022
ABDUL MUNAF Vs. STATE OF KARNATAKA
October 17, 2022
ABDUL RAFIK Vs. STATE OF KARNATAKA
July 28, 2022
ABDUL RAHAMAN SHARIFF Vs. S.M.DEVARAJ
October 10, 2022
ABDUL RAHIM Vs. STATE
September 7, 2022
ABDUL RASHEED Vs. B. SYED HUSSAIN
November 15, 2022
ABDUL RASHEED SAB Vs. ANJANEYAPPA
December 1, 2022
ABDUL RAZAK B.U Vs. UNION OF INDIA
April 22, 2022
ABDUL RAZAK B.U. Vs. UNION OF INDIA
July 13, 2022
ABDUL REHAMAN Vs. STATE OF KARNATAKA
August 18, 2022
ABDUL REHMAN MOHAMMED MULAN Vs. STATE
November 3, 2022
ABDUL SADIQ Vs. STATE OF KARNATAKA
August 8, 2022
ABDUL SALEEM Vs. STATE OF KARNATAKA
August 22, 2022
ABDULKHADIR Vs. STATE OF KARNATAKA
June 20, 2022
ABDUSSALAM Vs. STATE OF KARNATAKA
September 21, 2022
ABHIRAM INFRA PROJECTS PRIVATE LIMITED Vs. COMMISSIONER
March 31, 2022
ABHISHAIK Vs. RAJENDRAN
June 20, 2022
ABHISHEK Vs. STATE OF KARNATAKA
November 16, 2022
ABHISHEK .M.H Vs. STATE OF KARNATAKA
November 17, 2022
ABITHA RAMESH Vs. D. SANNA DURGAPPA
June 7, 2022
ABOOBAKKAR Vs. STATE OF KARNATAKA
October 31, 2022
ABRAHAM T. J. Vs. B. S. YEDIYURAPPA
September 7, 2022
ABRAR KAZI Vs. STATE OF KARNATAKA
January 10, 2022
ABUBAKAR Vs. STATE OF KARNATAKA
October 28, 2022
ACHARYA INSTITUTE OF ALLIED HEALTH SCIENCES Vs. STATE OF KARNATAKA
July 4, 2022
ACHUT D. NAYAK Vs. SUB-DIVISIONAL MAGISTRATE
May 26, 2022
AD PROCESS (PRINTERS) PVT. LTD. Vs. FOUZAN MOHAMMED KHAN
September 27, 2022
ADARSHA SUGAMA SANGEETHA ACADEMY Vs. VRINDA S. RAO
August 1, 2022
ADAVESHWAR Vs. STATE OF KARNATAKA
October 27, 2022
ADDAM Vs. STATE OF KARNATAKA
March 22, 2022
ADICHUNCHANAGIRI COLLEGE OF NURSING Vs. STATE OF KARNATAKA
September 9, 2022
ADIGOND TRIBAL AND WEAKERS WELFARE AND EDUCATIONAL ASSOCIA TION Vs. STATE OF KARNATAKA
September 1, 2022
ADIL MUNAVAR Vs. STATE OF KARNATAKA
January 3, 2022
ADIL PARVEEZ Vs. STATE OF KARNATAKA
September 3, 2022
ADINARAYAN SHETTY Vs. STATE OF KARNATAKA
July 26, 2022
ADITYA P. GANONKAR Vs. STATE OF KARNATAKA
March 16, 2022
ADITYA REDDY A. H Vs. EAST POINT COLLEGE OF MEDICAL SCIENCES AND RESEARCH CENTRE
July 7, 2022
ADIVEPPA Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD.
September 2, 2022
ADIVEPPA Vs. STATE OF KARNATAKA
November 3, 2022
ADMINISTRATOR Vs. STATE OF KARNATAKA
October 14, 2022
ADNAN PASHA Vs. STATE OF KARNATAKA
April 18, 2022
ADVOCATES ASSOCIATION Vs. REGISTRAR GENERAL
July 19, 2022
AFSAR PASHA Vs. RAKSHITH N
March 7, 2022
AFZAL HASSAN BEG Vs. STATE OF KARNATAKA
July 6, 2022
AGM HOMEOPATHIC MEDICAL COLLEGE Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
June 2, 2022
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. LALITHAMMA
April 6, 2022
AHMED ALI Vs. STATE OF KARNATAKA
June 30, 2022
AIRCRAFT EMPLOYEES HOUSE BUILDING CO-OPERATIVE SOCIETY LTD. Vs. STATE OF KARNATAKA
August 23, 2022
AIROWIRE NETWORKS PRIVATE LIMITED Vs. ICUBEX BUSINESS CONSULTING SERVICES PVT LTD
June 30, 2022
AISHWARYA Vs. STATE OF KARNATAKA
September 5, 2022
AJAY Vs. BANGALORE DEVELOPMENT AUTHORITY
April 4, 2022
AJAY KISHOR Vs. STATE OF KARNTAKA
September 14, 2022
AJEET Vs. STATE OF KARNATAKA
October 10, 2022
AJEET @ AJAY Vs. STATE OF KARNATAKA
June 2, 2022
AJITKUMAR Vs. STATE OF KARNATAKA
July 4, 2022
AKASHATHA B.R. Vs. PROF. M. KOTRESH
June 27, 2022
AKASHAYA IRRIGATION PRODUCTS (P) LTD Vs. STATE OF KARNATAKA
September 6, 2022
AKHANI ATHAULLA Vs. STATE OF KARNATAKA
June 29, 2022
AKHIL Vs. STATE OF KARNATAKA
January 25, 2022
AKKAMMA Vs. BHADRAVVA
April 4, 2022
AKKAYYAMMA Vs. STATE OF KARNATAKA
July 11, 2022
AKKLAPPA Vs. STATE OF KARNATAKA
March 7, 2022
AKSHATA Vs. STATE OF KARN ATAKA
September 2, 2022
AL NOOR SHARIFF Vs. STATE OF KARNATAKA
July 18, 2022
ALL INDIA GAMING FEDERATION, THANE WEST Vs. STATE OF KARNATAKA
February 14, 2022
ALLA PERI REDDY Vs. STATE OF KARNATAKA
September 7, 2022
ALLABAKSH KHASIMSAB KHUDAVAND Vs. MOHAMMADGOUS HASIMSAB KHUDAVAND
August 18, 2022
ALLABAX Vs. GENERAL MANAGER M.S.R.T.C
July 27, 2022
ALLABHAKSHI Vs. STATE OF KARNATAKA
October 31, 2022
ALLAUDDIN Vs. STATE OF KARNATAKA
July 21, 2022
ALLI HASSAN BHOVI Vs. KULSUMA HAJRATH BHOVI
September 22, 2022
ALLUM BASAVARAJ Vs. STATE OF KARNATAKA
November 23, 2022
ALLWIN SCIENTIFICS Vs. STATE OF KARNATAKA
August 1, 2022
ALMAS PASHA Vs. STATE OF KARNATAKA
August 12, 2022
AMANULLA Vs. RAVI.R.
July 27, 2022
AMAR Vs. STATE OF KARNATAKA
June 27, 2022
AMAR S.BALE Vs. DIVISIONAL RAILWAY MANAGER
September 23, 2022
AMARENDRA Vs. STATE BY MULBAGAL P.S
February 7, 2022
AMARESH Vs. SHIVAKUMAR
November 30, 2022
AMARNATH H.L. Vs. STATE OF KARNATAKA
July 27, 2022
AMATEPPA NINGAPPA YARADAL Vs. STATE OF KARNATAKA
July 20, 2022
AMATEUR BODY BUILDERS AND PHYSIQUE SPORTS FEDERATION OF INDIA Vs. INDIAN FITNESS AND BODY BUILDERS FEDERATION
June 24, 2022
AMBADI MADHAV Vs. KARNATAKA INFORMATION COMMISSION
July 1, 2022
AMBANNA Vs. STATE OF KARNATAKA
April 1, 2022
AMBARESH Vs. SHIVU
July 13, 2022
AMBIKA Vs. STATE OF KARNATAKA
December 8, 2022
AMBIKA C Vs. KALAVATHI JAISHANKAR
June 24, 2022
AMBIKA T.M. Vs. MANOJKUMAR K.R
July 4, 2022
AMBROSE DSOUZA Vs. STATE OF KARNATAKA
April 1, 2022
AMD DEVELOPERS AND TRANSPORTERS Vs. MANAGING DIRECTOR, KARNATAKA RURAL INFRASTRUCTURE DEVELOPMENT LIMITED
October 18, 2022
AMEENULLA KHAN Vs. REGIONAL TRANSPORT OFFICER
June 9, 2022
AMEER Vs. STATE OF KARNATAKA
June 22, 2022
AMEER HASSAN Vs. ANANDA GOWDA
July 4, 2022
AMIT GARG Vs. STATE OF KARNATAKA
July 26, 2022
AMIT RATHORE Vs. KIRANASHREE ELECTRICALS
June 16, 2022
AMITH SUDHAKAR JIRGYALA Vs. DIRECTOR
July 5, 2022
AMOL KALE Vs. STATE OF KARNATAKA
February 7, 2022
AMRESH KUMAR Vs. STATE OF KARNATAKA
June 1, 2022
AMRUT A. KULKARNI Vs. RASHMI HONGUNTI
March 31, 2022
AMRUTHA Vs. CHAVALLA KUMAR RAJA NAIDU
July 19, 2022
AMRUTHESH N.P. Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA VIDHANA SOUDHA BENGALURU
September 12, 2022
ANAND Vs. MANDAR
September 12, 2022
ANAND Vs. STATE OF KARNATAKA
September 26, 2022
ANAND Vs. STATE OF KARNATAKA
July 12, 2022
ANAND BALAKRISHNA APPUGOL Vs. DIRECTORATE OF ENFORCEMENT
June 24, 2022
ANAND C. Vs. CHANDRAMMA
May 25, 2022
ANAND DIAGNOSTIC LABORATORY Vs. SUYOG HOSPITAL
July 6, 2022
ANAND KUMAR Vs. STATE OF KARNATAKA
December 2, 2022
ANAND KUMAR Vs. TUSHAR GIRINATH
November 7, 2022
ANAND NAGAPPA PATTAN Vs. STATE OF KARNATAKA
September 3, 2022
ANAND SHYAM KAMBLE Vs. STATE OF KARNATAKA
September 12, 2022
ANANDA Vs. STATE OF KARNATAKA
June 8, 2022
ANANDA ASHRAMA CONVENT SAGAR ROAD Vs. MANOZ JAIN
July 19, 2022
ANANDA M. Vs. STATE OF KARNATAKA
November 22, 2022
ANANDAKUMARA Vs. STATE OF KARNATAKA
January 20, 2022
ANANDIBAI DAVID GAIKWAD Vs. KASHINATH TIKU RATHOD
October 11, 2022
ANANTH Vs. STATE OF KARNATAKA
June 21, 2022
ANANTH SHET Vs. A. GANESHAN
June 3, 2022
ANANTHA Vs. NARASHIMEGOWDA
November 21, 2022
ANAS AHMED Vs. DIRECTORATE OF ENFORCEMENT
November 3, 2022
ANASUYA B. Vs. STATE OF KARNATAKA
October 27, 2022
ANASUYA W/O PARAPPA MALASHETTI Vs. SUMANGALA W/O MUTTAPPA KARANI
April 21, 2022
ANASUYYA Vs. SPECIAL LAND ACQUISITION OFFICER
September 21, 2022
ANDHANAPPA Vs. STATE OF KARNATAKA
December 9, 2022
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. MASTER PREETHESH P KHIVESARA
July 29, 2022
ANDREWS EDUCATION SOCIETY Vs. ALLAN MOHAN GNANAKAN
December 1, 2022
ANEEF Vs. STATE OF KARNATAKA
October 11, 2022
ANI CHIRAVAKKATH Vs. STATE OF KARNATAKA
July 6, 2022
ANIL Vs. STATE OF KARNATAKA
July 14, 2022
ANIL Vs. BABU
December 15, 2022
ANIL Vs. STATE OF KARNATAKA
September 20, 2022
ANIL JAIN Vs. STATE OF KARNATAKA
November 15, 2022
ANIL KUMAR G.SHETTY Vs. STATE OF KARNATAKA
July 29, 2022
ANIL KUMAR SRINIVAS Vs. MANGILAL KUMAWAT PATEL
November 10, 2022
ANIL N. Vs. STATE OF KARNATAKA
January 3, 2022
ANIL SAPROO Vs. STATE OF KARNATAKA
November 15, 2022
ANIS Vs. STATE OF KARNATAKA
August 16, 2022
ANISH MOHAMMED RAWTHER Vs. DEPUTY DIRECTOR, ENFORCEMENT DIRECTORATE
January 3, 2022
ANITHA BAI Vs. BALAJI SINGH
November 9, 2022
ANJAN KUMAR B.R. Vs. STATE OF KARNATAKA
November 8, 2022
ANJANA.M Vs. REGISTRAR
June 13, 2022
ANJANAPPA Vs. M DEVARAJ
August 2, 2022
ANJANEYASWAMY TRANSPORT Vs. PODAR INTERNATIONAL SCHOOL
July 7, 2022
ANJINAMMA Vs. NARAYANAPPA
November 10, 2022
ANJINAMMA Vs. G.LAKSHMI
September 2, 2022
ANJINAPPA Vs. STATE OF KARNATAKA
June 15, 2022
ANJUMAN-E-ISLAM Vs. CHANDASAB RAJESAB BAGAWAN
October 12, 2022
ANJUMAN.E.ISLAM Vs. KARNATAKA STATE BOARD OF AUQAFS
September 7, 2022
ANKIT KUMAR Vs. STATE OF KARNATAKA
December 27, 2022
ANNAIAH K. K. Vs. STATE OF KARNATAKA
June 17, 2022
ANNAPOORNAMMA Vs. BABU
November 17, 2022
ANNAPPA Vs. STATE OF KARNATAKA
September 7, 2022
ANNAPPA SHETTY Vs. STATE
February 15, 2022
ANNAPPA TERDAL GRAMINA ABHDIVRUDDI Vs. UNION OF INDIA
November 18, 2022
ANNAPURNA Vs. CHENNAPPA
October 10, 2022
ANNAPURNA Vs. SURESH
January 24, 2022
ANNAPURNA UPPIN Vs. STATE OF KARNATAKA
February 10, 2022
ANNDANESHWAR Vs. STATE OF KARNATAKA
November 17, 2022
ANSUYA Vs. STATE BANK OF INDIA
September 13, 2022
ANTHARAGANGE POWER PRIVATE LIMITED Vs. STATE OF KARNATAKA
July 12, 2022
ANTHONY SINGH Vs. STATE OF KARNATAKA
August 1, 2022
ANTHONYAMMA Vs. V.KANNAN
September 21, 2022
ANUJ DALMIA Vs. STATE OF KARNATAKA
September 7, 2022
ANUP KIRAN Vs. STATE OF KARNATAKA
February 15, 2022
ANUPAMA ARJUN Vs. TUMKUR GRAIN MERCHANTS
June 22, 2022
ANUPAMA R.SAVANT Vs. STATE OF KARNATAKA
September 5, 2022
ANURADHA Vs. CHIEF OFFICER, TOWN MUNICIPAL COUNCIL
November 15, 2022
ANURADHA BALIGA Vs. MANGALAPADY NARESH SHENOY
February 2, 2022
ANURADHA BHARATH Vs. M/S. I.T.M.S. AND COMPANY
March 25, 2022
ANUSHA REDDY Vs. STATE OF KARNATAKA
August 12, 2022
ANUSREE SINGAPUR Vs. MANVI PATTANA SOUHARD SAHAKARI
October 11, 2022
ANUSUYA Vs. STATE OF KARNATAKA
August 4, 2022
ANUSUYA Vs. STATE OF KARNATAKA
October 11, 2022
ANWARALI Vs. MOHAMMED IQBAL
October 13, 2022
APOORVA N. Vs. RAMKRISHNA GARDENS
February 1, 2022
APPAJIGOUDA Vs. STATE OF KARNATAKA
June 30, 2022
APPANNA Vs. STATE OF KARNATAKA
October 13, 2022
APPANNA TALAWAR Vs. STATE OF KARNATAKA
July 6, 2022
APPASAB DHAREPPA MAGADUM Vs. ASSISTANT COMMISSIONER
April 5, 2022
APPASAHEB Vs. SHANKAR
October 11, 2022
APPASAO Vs. DIVISIONAL CONTROLLER, M.S.R.T.C.
August 16, 2022
AQUASUB ENGINEERING Vs. MANAGING DIRECTOR, KARNATAKA MAHARSHI VALMIKI SCHEDULED TRIBE DEVELOPMENT CORPORATION LTD
March 16, 2022
ARAVIND Vs. STATE OF KARNATAKA
June 17, 2022
ARAVINDA B.R. Vs. STATE OF KARNATAKA
June 24, 2022
ARBAZ Vs. STATE OF KARNATAKA
July 29, 2022
ARBAZ PASHA Vs. STATE OF KARNATAKA
August 11, 2022
ARCHANA Vs. PRIYANKA
September 23, 2022
ARCHANA M G Vs. ABHILASHA
March 15, 2022
ARCHANA Y.B. Vs. STATE OF KARNATAKA
July 4, 2022
ARJUN Vs. STATE OF KARNATAKA
September 8, 2022
ARJUN Vs. TUKARAM
August 25, 2022
ARJUN HORAKERI K. Vs. STATE OF KARNATAKA
June 24, 2022
ARJUNAPPA Vs. STATE OF KARNATAKA
July 18, 2022
ARKESH Vs. SHIVALINGAIAH
June 3, 2022
ARMUGAM M R Vs. BANGALORE DEVELOPMENT AUTHORITY
September 12, 2022
ARMUGAM M. Vs. STATE OF KARNATAKA
June 8, 2022
ARPITA NARAYAN SHETTY Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
July 6, 2022
ARSHAD Vs. STATE OF KARNATAKA
August 16, 2022
ARTHUR J.PEREIRA Vs. GOVERNMENT OF KARNATAKA
September 27, 2022
ARTHUR J.PEREIRA Vs. LAND ACQUISITION OFFICER
July 6, 2022
ARUL C. Vs. MANJUNATH GOWDA S.
October 27, 2022
ARUN Vs. STATE OF KARNATAKA
August 18, 2022
ARUN Vs. GAYATRI
July 5, 2022
ARUN B.C. Vs. STATE OF KARNATAKA
September 20, 2022
ARUN D. DALAL Vs. ROOPA V. RAO
March 28, 2022
ARUN KARADI Vs. REGIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD.
July 7, 2022
ARUN KUMAR Vs. CHINNASWAMY
July 4, 2022
ARUN KUMAR Vs. STATE OF KARNATAKA
November 22, 2022
ARUN KUMAR @ ARUN Vs. STATE OF KARNATAKA
January 10, 2022
ARUN KUMAR.M Vs. NATIONAL COMPANY LAW TRIBUNAL
September 3, 2022
ARUN MANGU Vs. STATE OF KARNATAKA
September 30, 2022
ARUN VINCENT RAJKUMAR Vs. S. MALA
June 1, 2022
ARUNA KANNUR Vs. STATE OF KARNATAKA
September 12, 2022
ARUNA KHEMCHAND ADVANI Vs. UNION OF INDIA
December 7, 2022
ARUNA KUMARI Vs. CORPORATION BANK
June 13, 2022
ARUNKUMAR Vs. STATE OF KARNATAKA
September 7, 2022
ARUNKUMAR Vs. STATE
August 4, 2022
ARUNKUMAR D.V. Vs. STATE OF KARNATAKA
July 22, 2022
ARUNODAYA MINERALS Vs. GIMPEX LIMITED
October 12, 2022
ASADULLA KHAN Vs. DIRECTORATE OF ENFORCEMENT
April 1, 2022
ASHA Vs. STATE OF KARNATAKA
July 14, 2022
ASHA Vs. R.A.SANJEEVAKUMAR
April 13, 2022
ASHA H.N. Vs. NINGARAJU
July 7, 2022
ASHABEN SUBHASHBHAI SHINDE Vs. STATE
September 3, 2022
ASHAPPA Vs. STATE
June 13, 2022
ASHESHAYYA Vs. STATE OF KARNATAKA
June 2, 2022
ASHFAQ Vs. STATE
August 1, 2022
ASHISH CHATURVEDI Vs. DEPUTY COMMISSIONER
October 29, 2022
ASHITA PRASAD Vs. SOAMI PRASAD
July 20, 2022
ASHLESHA MANOJKUMAR HANDE PATIL Vs. STATE OF KARNATAKA
February 28, 2022
ASHOK Vs. STATE OF KARNATAKA
September 15, 2022
ASHOK Vs. SPECIAL LAND ACQUISITION OFFICER
September 20, 2022
ASHOK Vs. STATE OF KARNATAKA
October 14, 2022
ASHOK Vs. STATE OF KARNATAKA
November 3, 2022
ASHOK Vs. RAMACHANDRA
August 22, 2022
ASHOK Vs. CHIEF SECRETARY, GOVERNMENT OF KARNATAKA
August 18, 2022
ASHOK Vs. XXX
June 21, 2022
ASHOK Vs. PRINCIPAL SECRETARY
June 28, 2022
ASHOK Vs. STATE OF KARNATAKA
September 14, 2022
ASHOK Vs. STATE OF KARNATAKA
November 18, 2022
ASHOK B DANI Vs. P.R. BHOT
February 25, 2022
ASHOK C Vs. STATE
October 21, 2022
ASHOK HULIYA GOUDA Vs. STATE OF KARNATAKA
July 19, 2022
ASHOK IRON WORKS PVT. LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
August 22, 2022
ASHOK ISHWARAPPA JYOTI Vs. JALIL AHAMMAD BASIR SAKALI
July 7, 2022
ASHOK K. Vs. STATE OF KARNATAKA
December 27, 2022
ASHOK KUMAR LINGALA Vs. STATE OF KARNATAKA
September 8, 2022
ASHOK MURAGEPPAGOUDA PATIL Vs. STATE OF KARNATAKA
July 6, 2022
ASHOK S.BIDAREKOPPA Vs. STATE
April 12, 2022
ASHOKA Vs. STATE OF KARNATAKA
December 14, 2022
ASHOKA BUILDCON LIMITED Vs. UNION OF INDIA
July 29, 2022
ASHOKA H.V. Vs. KARNATAKA STATE LAW UNIVERSITY
September 14, 2022
ASHOKA R URS Vs. STATE
August 22, 2022
ASHRAYA APARTMENTS OWNERS ASSOCIATION Vs. BANGALORE WATER SUPPLY AND SEWERAGE BOARD
July 25, 2022
ASHRITH UMESH Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
April 28, 2022
ASHUTOSH Vs. STATE OF KARNATAKA
November 30, 2022
ASHWAL RAI Vs. MINISTRY OF YOUTH AFFAIRS AND SPORTS
September 23, 2022
ASHWATH NARAYAN T. Vs. STATE OF KARNATAKA
June 28, 2022
ASHWATHAMMA Vs. TRANSGLOBAL CARRIES PVT. LTD.
July 6, 2022
ASHWIN Vs. STATE OF KARNATAKA
June 30, 2022
ASHWINI Vs. STATE OF KARNATAKA
April 13, 2022
ASHWINI Vs. MUDIYAPPA
September 21, 2022
ASHWINI Vs. ISHWAR
November 14, 2022
ASHWINI C. Vs. STATE OF KARNATAKA
July 4, 2022
ASHWINI K.KULKARNI Vs. GUNDU RAO
July 22, 2022
ASHWINI SHETTY Vs. CANARA BANK
September 23, 2022
ASHWINIRAJ R. Vs. SECRETARY
July 4, 2022
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April 13, 2022
ASIAN FAB TEC LIMITED Vs. SANTHOSH KUMAR
October 18, 2022
ASIF @ MOHAMMED ASIF Vs. STATE
December 6, 2022
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June 23, 2022
ASKIN BIOFUELS PVT. LTD. Vs. DEPUTY COMMISSIONER
September 28, 2022
ASKINS BIOFUELS PRIVATE LIMITED Vs. UNION OF INDIA
June 2, 2022
ASPAK Vs. STATE OF KARNATAKA
September 6, 2022
ASSOCIATE LUMBERS PRIVATE LIMITED Vs. STATE BY CENTRAL BUREAU OF INVESTIGATION
September 30, 2022
ASST. COMMISSIONER OF COMMERCIAL TAXES Vs. M.S. RAMACHANDRA
June 21, 2022
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June 21, 2022
ASWATHA M. Vs. CHANDRAKALA
July 6, 2022
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April 28, 2022
ATEEQ AHMED Vs. NATIONAL INVESTIGATING AGENCY
July 19, 2022
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February 3, 2022
ATTA-UR-RAHIMAN Vs. BASAVARAJ
February 9, 2022
AUTHORISED OFFICER Vs. PRASHANTH PAI P.R.
September 13, 2022
AUTO SHANKAR Vs. STATE OF KARNATAKA
September 27, 2022
AVALIRAIAH Vs. HONNAMMA
October 29, 2022
AVANTI RAMESH Vs. BASANAGOUDA
October 11, 2022
AVINASH JAYAWANTH DESAI Vs. KARNATAKA WAKF BOARD, BANGALORE
April 21, 2022
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June 9, 2022
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July 7, 2022
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April 5, 2022
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August 25, 2022
AYAZ PASHA Vs. STATE OF KARNATAKA
August 8, 2022
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September 21, 2022
AYAZKHAN Vs. STATE OF KARNATAKA
August 17, 2022
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February 3, 2022
AZURE POWER INDIA PRIVATE LIMITED Vs. BHARATI.D
September 5, 2022
B SWAMY Vs. ASSISTANT REGISTRAR COOPERATIVE SOCIETY
September 5, 2022
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February 15, 2022
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February 4, 2022
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September 26, 2022
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April 21, 2022
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November 2, 2022
B. K. RAMESH Vs. DHANALAKSHMI
June 22, 2022
B. L. SHANKARAPPA Vs. FEDERATION OF KARNATAKA CHAMBERS OF COMMERCE AND INDUSTRY
September 30, 2022
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July 5, 2022
B. M. BYAPPA REDDY Vs. STATE OF KARNATAKA
June 27, 2022
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November 16, 2022
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June 10, 2022
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March 23, 2022
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August 10, 2022
B. N. VEENA Vs. S. MAHESH KUMAR
June 30, 2022
B. NARAYANA Vs. STATE
October 13, 2022
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August 12, 2022
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June 21, 2022
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August 25, 2022
B. RADHALAKSHMI Vs. B. T. JAGATH PRAKASH
June 6, 2022
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October 14, 2022
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November 15, 2022
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October 29, 2022
B. S. SUDHAKAR SHETTY Vs. RAJESH GOWDA M. B.
June 2, 2022
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June 14, 2022
B. SHIVASHANKAR Vs. STATE
February 17, 2022
B. SRINIVAS RAO Vs. BANGALORE DEVELOPMENT AUTHORITY
March 16, 2022
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August 3, 2022
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June 15, 2022
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May 31, 2022
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August 24, 2022
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November 3, 2022
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November 22, 2022
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November 24, 2022
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July 5, 2022
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September 1, 2022
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October 17, 2022
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June 3, 2022
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July 6, 2022
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November 22, 2022
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June 2, 2022
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March 8, 2022
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July 14, 2022
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July 4, 2022
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September 7, 2022
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March 5, 2022
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September 2, 2022
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July 26, 2022
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June 21, 2022
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September 15, 2022
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September 7, 2022
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September 2, 2022
B.LAKSHMIKANTH Vs. STATE OF KARNATAKA
July 1, 2022
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June 7, 2022
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November 16, 2022
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June 1, 2022
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July 12, 2022
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September 19, 2022
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July 14, 2022
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September 7, 2022
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July 19, 2022
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September 9, 2022
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July 27, 2022
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March 24, 2022
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September 1, 2022
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July 28, 2022
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June 27, 2022
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August 8, 2022
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March 7, 2022
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May 10, 2022
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April 22, 2022
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May 31, 2022
B.S.GANGADHARA Vs. STATE OF KARNATAKA
October 10, 2022
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September 6, 2022
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July 4, 2022
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July 28, 2022
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September 2, 2022
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October 11, 2022
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February 14, 2022
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July 4, 2022
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April 7, 2022
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September 21, 2022
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September 19, 2022
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September 19, 2022
B.T.RAMESH Vs. STATE
July 5, 2022
B.V. BYRE GOWDA Vs. STATE OF KARNATAKA
September 2, 2022
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May 12, 2022
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October 12, 2022
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September 8, 2022
B.VENKATARAMANAPPA Vs. STATE OF KARNATAKA
April 22, 2022
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July 12, 2022
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July 6, 2022
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July 21, 2022
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March 3, 2022
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February 9, 2022
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September 22, 2022
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July 5, 2022
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July 6, 2022
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June 1, 2022
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April 4, 2022
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June 1, 2022
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November 4, 2022
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September 12, 2022
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October 28, 2022
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April 7, 2022
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September 6, 2022
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July 7, 2022
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September 22, 2022
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July 27, 2022
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June 13, 2022
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August 4, 2022
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August 26, 2022
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August 12, 2022
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October 11, 2022
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August 18, 2022
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May 24, 2022
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June 20, 2022
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October 10, 2022
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September 5, 2022
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March 7, 2022
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October 11, 2022
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May 6, 2022
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June 3, 2022
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September 7, 2022
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July 26, 2022
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March 16, 2022
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February 1, 2022
BANK OF INDIA Vs. SECRETARY TO THE GOVERNMENT
July 6, 2022
BANU BEGUM Vs. STATE OF KARNATAKA
April 7, 2022
BANUDAS Vs. TAJ TRANSPORT
April 20, 2022
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June 3, 2022
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June 13, 2022
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December 7, 2022
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July 20, 2022
BASALINGAPPA HANAMANT VALIKAR Vs. STATE OF KARNATAKA
September 26, 2022
BASALINGAYYA Vs. MALLAPPA
July 7, 2022
BASAMMA Vs. AJJANAGOUDAR SHANTHAMMA
July 1, 2022
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July 4, 2022
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June 22, 2022
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June 27, 2022
BASAPPA Vs. STATE OF KARNATAKA
July 6, 2022
BASAPPA Vs. STATE OF KARNATAKA
July 11, 2022
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November 15, 2022
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July 7, 2022
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November 15, 2022
BASAVA POOJARY Vs. CHANDRA P. POOJARY
June 16, 2022
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January 10, 2022
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September 22, 2022
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April 4, 2022
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September 16, 2022
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September 22, 2022
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March 23, 2022
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January 11, 2022
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November 3, 2022
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August 16, 2022
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June 28, 2022
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July 6, 2022
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May 31, 2022
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September 23, 2022
BASAVARAJ M Vs. ERABHOVI
March 15, 2022
BASAVARAJ MAHADEVAPPA RAMAJI Vs. STATE OF KARNATAKA
November 4, 2022
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September 2, 2022
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December 2, 2022
BASAVARAJAPPA R. Vs. STATE OF KARNATAKA
September 7, 2022
BASAVARAJU Vs. TAHSILDAR
June 2, 2022
BASAVESHWARA EDUCATION SOCIETY Vs. REGISTRAR RGUHS
March 22, 2022
BASAVRAJ Vs. STATE OF KARNATAKA
June 22, 2022
BASAVVA Vs. RUDRAYYA
June 14, 2022
BASAYYA MALLAYYA MATHAPATI Vs. STATE OF KARNATAKA
October 13, 2022
BASEERSAB Vs. STATE OF KARNATAKA
October 14, 2022
BASHASAB Vs. STATE OF KARNATAKA
July 20, 2022
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September 13, 2022
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September 28, 2022
BASHEERA Vs. STATE OF KARNATAKA
November 2, 2022
BASSAMMA Vs. STATE OF KARNATAKA
June 1, 2022
BATYAPPA Vs. COMMISSIONER
October 10, 2022
BEEMANNA Vs. K. VENUGOPAL
January 24, 2022
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August 22, 2022
BEML LIMITED Vs. PRAKASH PARCEL SERVICES LIMITED
June 8, 2022
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June 29, 2022
BENAKABAI Vs. SHIVASHANKAR RUDRAPPA GHATAGE
July 26, 2022
BENGALURU URBAN ZILLA AMATEUR KABBADI Vs. STATE OF KARNATAKA
October 17, 2022
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July 6, 2022
BETHANY EDUCATIONAL SOCIETY Vs. STATE OF KARNATAKA
May 24, 2022
BHADRA Vs. STATE OF KARNATAKA
September 2, 2022
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September 15, 2022
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July 21, 2022
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July 12, 2022
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February 4, 2022
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July 5, 2022
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August 18, 2022
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June 22, 2022
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June 1, 2022
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May 31, 2022
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July 18, 2022
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June 17, 2022
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October 28, 2022
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April 4, 2022
BHARAT FRITZ WERNER LTD Vs. COMMISSIONER OF CENTRAL TAX
June 30, 2022
BHARAT MINING AND ENGINEERING CO REGD. Vs. STATE OF KARNATAKA
September 19, 2022
BHARATH KUMAR Vs. CHAMUNDESHWARI ELECTRICITY SUPPLY CORPORATION LIMITED
September 19, 2022
BHARATH YUVAJANA SENE Vs. COMMISSIONER
September 13, 2022
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August 24, 2022
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July 11, 2022
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July 13, 2022
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June 22, 2022
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June 23, 2022
BHARATI Vs. ASSISTANT COMMISSIONER
July 22, 2022
BHARATI VIDYAVARDAK SANGH, CHIKKODI Vs. STATE OF KARNATAKA
August 2, 2022
BHARMAPPA Vs. GUDDAPPA
February 9, 2022
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July 7, 2022
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September 9, 2022
BHAURAO Vs. STATE OF KARNATAKA
November 9, 2022
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September 13, 2022
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October 11, 2022
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August 17, 2022
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March 4, 2022
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July 22, 2022
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July 21, 2022
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April 22, 2022
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December 7, 2022
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August 17, 2022
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June 13, 2022
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November 22, 2022
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August 23, 2022
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May 10, 2022
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July 18, 2022
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September 14, 2022
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June 1, 2022
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February 23, 2022
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December 22, 2022
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September 16, 2022
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September 26, 2022
BHOJARAJ Vs. SURESH
February 25, 2022
BHOJARAJ Vs. STATE OF KARNATAKA
July 14, 2022
BHOOMIKA HOUSE BUILDING CO-OPERATIVE SOCIETY LTD. Vs. REENA KUMARI
July 11, 2022
BHOSALE BIO NEEM PRODUCTS Vs. MANAGING DIRECTOR
June 28, 2022
BHUJANGA RAO Vs. REGISTRAR CO-OPERATIVE SOCIETIES
September 5, 2022
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February 9, 2022
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June 2, 2022
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February 23, 2022
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April 21, 2022
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June 16, 2022
BIJAPUR AND BAGALKOT DISTRICT CO-OPERATIVE MILK PRODUCERS SOCIETIES UNION LTD Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
December 8, 2022
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September 19, 2022
BIRAJE Vs. STATE OF KARNATAKA
July 12, 2022
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July 5, 2022
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July 18, 2022
BOPPANDA N. KUSHALAPPA Vs. BALEYADA K. CHERAMANNA
April 22, 2022
BOREGOWDA B. N. Vs. STATE OFKARNATAKA
June 30, 2022
BOTTANGADA M.ANNAIAH Vs. MUTHAMMA
July 4, 2022
BPL TECHNO VISION PRIVATE LIMITED Vs. A. A. LENIN
January 14, 2022
BRAHMANANDA Vs. STATE OF KARNATAKA
September 6, 2022
BRAHMI DURGAPARAMESHWARI TEMPLE Vs. DEPUTY COMMISSIONER
June 2, 2022
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July 28, 2022
BRANCH MANAGER Vs. MALLAMMA
July 1, 2022
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June 2, 2022
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June 27, 2022
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June 15, 2022
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June 1, 2022
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June 16, 2022
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April 19, 2022
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June 28, 2022
BRANCH MANAGER CHOLAMANDALAM M. S. GENERAL INSURANCE CO LTD. Vs. SHAKUNTALA
August 1, 2022
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. MURALIDHARA BHAT
October 12, 2022
BRANCH MANAGER NATIONAL INSURANCE CO. LTD. Vs. S.M.SIDDALINGAYYA SWAMY
July 25, 2022
BRANCH MANAGER RELIANCE GENERAL INSURANCE COMPANY LTD Vs. MADHUSUDHANA
July 19, 2022
BRANCH MANAGER THE ORIENTAL INSURANCE CO LTD. Vs. SAMRUDH
November 21, 2022
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BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. NAZEER
July 29, 2022
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July 1, 2022
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July 11, 2022
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August 26, 2022
BRANCH MANAGER,ORIENTAL INSURANCE CO. LTD. Vs. RAVIKUMAR
October 13, 2022
BRIGADE ENTERPRISES LIMITED Vs. STATE OF KARNATAKA
October 17, 2022
BRIJESH KHEMLANI Vs. STATE OF KARNATAKA
September 26, 2022
BRIJESH ULLAL Vs. STATE OF KARNATAKA
May 5, 2022
BRINDAVAN WELFARE ASSOCIATION (R) Vs. STATE OF KARNATAKA
July 29, 2022
BRUHAT BENGALURU Vs. HARIPRIYA ENTERPRISES
October 27, 2022
BRUHAT BENGALURU MAHANAGARA PALIKE Vs. DWARAKAPRASAD SHARADA
September 28, 2022
BUDESH Vs. PRASHANT
October 11, 2022
BUJABALI KARJAGI Vs. SUPERINTENDENT OF POLICE
June 3, 2022
BUJABALI KARJAGI Vs. SUPERINTENDENT OF POLICE BAGALKOT DIST
June 3, 2022
BUTALEPPA Vs. STATE OF KARNATAKA
July 5, 2022
BYJITH Vs. STATE OF KARNATAKA
July 15, 2022
BYRAPPA Vs. STATE OF KARNATAKA
June 24, 2022
C SAMUEL EDWIN Vs. GUNAMBA MATERNITY
April 22, 2022
C V SUMANA Vs. STATE OF KARNATAKA
August 2, 2022
C. A. DAMANYANTHI Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF KARNATAKA
June 27, 2022
C. BHASKAR NAIDU Vs. SANTHOSH SRINIVASULU SIDDAM SETTY
June 27, 2022
C. DODDAPPAIAH Vs. STATE OF KARNATAKA
October 18, 2022
C. GANESH Vs. RAJASHEKARAN. R
June 24, 2022
C. KRISHNAMURTHY Vs. VARADARAJU
November 14, 2022
C. KUMARASWAMY Vs. RELIANCE GENERAL INSU. CO. LTD.
October 13, 2022
C. MAHADESH Vs. DIRECTORATE OF ENFORCEMENT
August 24, 2022
C. MANJUNATHA YADAVA Vs. STATE OF KARNATAKA
August 24, 2022
C. N. NARASIMHARAJU Vs. COMMISSIONER FOR FOOD CIVIL SUPPLIES
July 6, 2022
C. NAGARAJA Vs. STATE
March 9, 2022
C. PARTHASARATHY Vs. STATE
June 29, 2022
C. R. MANOHAR Vs. STATE OF KARNATAKA
June 23, 2022
C. RAMESH Vs. RAJENDAR SHARMA
June 15, 2022
C. S. HALAPNAVAR Vs. GOPAL KRISHNA (IAS)
June 22, 2022
C.ANJANEYA Vs. V.SUDHA
September 21, 2022
C.ANNAYAPPA Vs. MALLIKARJUNA ARADHYA
October 12, 2022
C.D. SANJAY RAJ Vs. N. ANANDHA KRISHNAN
April 8, 2022
C.D.MEDAPPA Vs. BANGALORE METRO RAIL CORPORATION LIMITED
July 15, 2022
C.DIWAKAR Vs. DEPUTY COMMISSIONER HASSAN DISTRICT
June 14, 2022
C.GOVINDA Vs. THIMMEGOWDA
December 7, 2022
C.JAYARAM Vs. STATE OF KARNATAKA
July 19, 2022
C.K. MANJUNATH Vs. THE DEPUTY COMMISSIONER
July 22, 2022
C.K. MURALIDHAR Vs. STATE OF KARNATAKA BY CESC VIGILANCE SQUAD
April 6, 2022
C.K. RAVIPRASANNA Vs. DEPUTY COMMISSINER
April 8, 2022
C.K.DILEEP KUMAR Vs. STATE OF KARNATAKA
July 6, 2022
C.L.RAJEGOWDA Vs. KADAMMA
September 3, 2022
C.M.M. GROUPS Vs. SARASWATHI
August 22, 2022
C.MUNIRAJA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
September 14, 2022
C.N.GOVINDAPPA Vs. STATE OF KARNATAKA
September 28, 2022
C.N.SHASHIDHAR Vs. STATE
July 22, 2022
C.N.YASHODA Vs. K.S.MALLESH
September 9, 2022
C.NAGARAJ Vs. AUTHORIZED OFFICER
June 27, 2022
C.NAGAVENI Vs. LATE BABU REDDY
July 14, 2022
C.P. PEERAIAH Vs. LEELAVATHI BAI
November 14, 2022
C.PARTHASARATHY Vs. STATE OF KARNATAKA
August 12, 2022
C.R. SWAMY Vs. M.V. LEELAVATHI
November 18, 2022
C.RAVISHANKAR Vs. STATE OF KARNATAKA
October 10, 2022
C.S. PUTTARAJU Vs. STATE OF KARNATAKA
January 31, 2022
C.T. PURUSHOTHAM REDDY Vs. SPECIAL DEPUTY COMMISSIONER
August 8, 2022
C.UMA REDDY Vs. DIRECTORATE OF ENFORCEMENT
December 14, 2022
C.YADAVAN Vs. BHARAT GOLD MINES LTD.
June 15, 2022
CALVIN DEWAKAR Vs. STATE OF KARNATAKA
October 13, 2022
CANARA BANK Vs. DUNLOP POLYMERS PVT LTD.
September 13, 2022
CANARA SALES CORPORATION LTD. Vs. CANARA BANK
February 14, 2022
CAP A PIE Vs. SOUTH WESTERN RAILWAYS
December 14, 2022
CARREG COMMODITIES PVT. LTD. Vs. PNB HOUSING FINANCE LIMITED
July 6, 2022
CATERPILLAR FINANCIAL SERVICES INDIA PVT. LTD Vs. SWAPNIL TRADERS
November 16, 2022
CAUVERY SENE Vs. STATE OF KARNATAKA
September 3, 2022
CEEKAY TEA BREAK PVT LTD Vs. BANGALORE INTERNATIONAL AIRPORT LTD.
August 18, 2022
CENTRAL ARECANUT AND COCOA MARKETING AND PROCESSING CO-OP LTD. Vs. SECRETARY
November 2, 2022
CENTRAL BOARD OF DIRECT TAXES Vs. ANURADHA GOYAL
April 18, 2022
CENTRAL/CHIEF PROVIDENT FUND COMMISSIONER Vs. HANAMANT GOPAL BHAT KITTUR
September 1, 2022
CHAIRMAN KARNATAKA HOUSING BOARD Vs. PRAMEELA BAI
September 23, 2022
CHAITHRA Vs. STATE OF KARNATAKA
September 7, 2022
CHAITHRA P.R. Vs. MANAGER, NATIONAL INS. CO. LTD.
December 7, 2022
CHAITRA Vs. MYLARAPPA B.BARKER
October 29, 2022
CHAMANSAB MOHAMMAD GOUSE Vs. STATE OF KARNATAKA
February 1, 2022
CHAMARAJ H.PATIL Vs. COMMISSIONER
July 27, 2022
CHAMPAWWA Vs. BABANNA BHIMAPPA UNDRI
July 4, 2022
CHAMUNDI BUILDERS Vs. M. VISVESVARAYA CO-OP BANK LTD
June 7, 2022
CHANABASANAGOUDA POLIS PATIL Vs. STATE OF KARNATAKA
February 2, 2022
CHANABASAPPA Vs. LEELABAI
July 7, 2022
CHANDAKANT PARAPPA GANDROLI Vs. GANGAWWA
September 12, 2022
CHANDAN Vs. STATE OF KARNATAKA
February 1, 2022
CHANDAN Vs. STATE OF KARNATAKA
October 19, 2022
CHANDAN S.S. Vs. M. RAVIKUMAR
June 17, 2022
CHANDAPPA Vs. STATE OF KARNATAKA
November 8, 2022
CHANDARASHEKAR Vs. UMASHANKAR K.S
October 10, 2022
CHANDBI Vs. MANAGING DIRECTOR
September 15, 2022
CHANDRA C. Vs. STATE OF KARNATAKA
September 2, 2022
CHANDRA ENGINEERING WORKS Vs. AUTHORISED OFFICER
June 29, 2022
CHANDRA R. Vs. STATE OF KARNATAKA
November 17, 2022
CHANDRA SHEKAR Vs. STATE OF KARNATAKA
November 9, 2022
CHANDRA SHEKAR K. M. Vs. STATE OF KARNATAKA
July 18, 2022
CHANDRA SHEKHAR Vs. JAGANNATH
June 29, 2022
CHANDRAGOUDA Vs. STATE OF KARNATAKA
July 14, 2022
CHANDRAHAS NAIKA Vs. STATE OF KARNATAKA
October 28, 2022
CHANDRAHASA RAI Vs. DEPUTY COMMISSIONER
January 3, 2022
CHANDRAHASA REDDY Vs. UNION OF INDIA
September 8, 2022
CHANDRAKALA Vs. UNION OF INDIA
October 14, 2022
CHANDRAKALA Vs. A.S.SHANTHA
July 4, 2022
CHANDRAKALA Vs. COMMISSIONER BBMP
July 27, 2022
CHANDRAKANTH Vs. STATE OF KARNATAKA
March 4, 2022
CHANDRAKANTH Vs. STATE OF KARNATAKA
March 10, 2022
CHANDRAMATHI Vs. DEPUTY GENERAL MANAGER, BSNL
July 28, 2022
CHANDRAMMA Vs. STATE OF KARNATAKA
October 10, 2022
CHANDRAMMA Vs. KALAMMA
September 21, 2022
CHANDRAMMAL Vs. N.SRINIVASA RAJU
July 12, 2022
CHANDRAPPA Vs. IRAMMA
September 12, 2022
CHANDRASEKHAR Vs. STATE OF KARNATAKA
June 1, 2022
CHANDRASHEKAR Vs. MEGHARAJ
September 21, 2022
CHANDRASHEKAR Vs. DIRECTOR, AGRICULTURE MARKET DEPARTMENT
November 3, 2022
CHANDRASHEKAR FOUNDATION (R) TRUST CAUVERY, AYURVEDIC MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA
April 20, 2022
CHANDRASHEKAR P. Vs. STATE OF KARNATAKA
November 18, 2022
CHANDRASHEKAR R Vs. STATE OF KARNATAKA
August 22, 2022
CHANDRASHEKAR T. Vs. THE AUTHORISED OFFICER VYSYA CO-OPERATIVE BANK LTD.
July 15, 2022
CHANDRASHEKHAR Vs. GANGAWWA
October 10, 2022
CHANDRASHEKHAR BHATT Vs. STATE OF KARNATAKA
July 8, 2022
CHANDRASHEKHAR L. Vs. DEVARAJ D.V.
October 31, 2022
CHANDRASHEKHARA Vs. STATE OF KARNATAKA
May 30, 2022
CHANDRAVATHI Vs. N.SUBBAN SHIVA RAO
September 27, 2022
CHANDRAWWA Vs. BASAPPA
October 13, 2022
CHANDRAYYA Vs. SHRISHAIL.K. MATHAD
August 22, 2022
CHANDRU Vs. STATE OF KARNATAKA
June 15, 2022
CHANDRU L Vs. STATE OF KARNATAKA
December 7, 2022
CHANDU K. S. Vs. STATE OF KARNATAKA
October 21, 2022
CHANNABASAMMA Vs. UNION OF INDIA
June 1, 2022
CHANNABASAPPA Vs. STATE OF KARNATAKA
July 21, 2022
CHANNABASAYYA Vs. VIJENDRA
June 2, 2022
CHANNAGOUDA Vs. STATE OF KARNATAKA
August 26, 2022
CHANNAMMA Vs. GOVERNMENT OF KARNATAKA DEPARTMENT OF COMMERCE AND INDUSTRY
January 12, 2022
CHANNAMMA Vs. DAYANANDA
September 12, 2022
CHANNAMMA Vs. TOTAMMA
November 23, 2022
CHANNAMMA Vs. SIDDAPPA
November 17, 2022
CHANNAPPA Vs. PUTALABAI
December 5, 2022
CHANNAPPA Vs. SOMASHEKARA H. C.
June 21, 2022
CHANNAVEERAGOUDA Vs. CHANNABASANAGOUDA
October 28, 2022
CHANNAVEERAYYA Vs. VISHWANATH
July 7, 2022
CHANNEGOWDA SCHOOL OF NURSING Vs. REGISTRAR
June 9, 2022
CHARAN Vs. STATE OF KARNATAKA
June 28, 2022
CHARAN RAJ Vs. STATE
February 21, 2022
CHARAN RAO Vs. CHRISTOPHER ABLE ANANDRAJ
September 16, 2022
CHAYA Vs. STATE OF KARNATAKA
July 6, 2022
CHELUVAIAH Vs. VANDHANA S.
July 20, 2022
CHENNA MASTAYA NAIK Vs. THAKKAR BHAVINBHAI JATYANTI
June 30, 2022
CHENNAIAH Vs. BYLAPPA
April 11, 2022
CHERANDA NAND SUBBAIAH Vs. UNION OF INDIA
July 25, 2022
CHERIYAN M C Vs. STATE
November 2, 2022
CHETAN B. Vs. KSRTC
June 29, 2022
CHETHAN B S Vs. STATE
September 16, 2022
CHETHAN K Vs. STATE OF KARNATAKA
December 15, 2022
CHETHAN KRISHNAJI RATHOD Vs. STATE OF KARNATAKA
May 10, 2022
CHETHAN KUMAR Vs. STATE OF KARNATAKA
July 22, 2022
CHETHAN SHETTY Vs. DEEPA SHETTY
November 4, 2022
CHETU Vs. STATE OF KARNATAKA
September 12, 2022
CHIDANAND BALAKRISHNA KAMMAR Vs. STATE OF KARNATAKA
September 19, 2022
CHIDANANDA H.A. Vs. STATE OF KARNATAKA
July 11, 2022
CHIDANANDA KASHAPPANAVAR Vs. SREE KUMAR S
November 14, 2022
CHIDANANDA P. MANSUR Vs. UNION OF INDIA
June 1, 2022
CHIDANANDA URS B.G. Vs. STATE OF KARNATAKA
August 11, 2022
CHIEF ENGINEER Vs. U.B.SHETTY
July 21, 2022
CHIEF ENGINEER,HEMAVATHI RESERVOIR PROJECT Vs. K.RAMAKRISHNA REDDY
July 1, 2022
CHIEF ENGINEER,KARNATAKA POWER CORPORATION LTD. Vs. SHIVAJI FAKEERAPPA LAMANI
September 13, 2022
CHIEF EXECUTIVE OFFICER Vs. SHANTAYYA
June 2, 2022
CHIEF EXECUTIVE OFFICER , ZILLA PANCHAYAT, MYSURU Vs. K.V. PUTTARAJU
May 12, 2022
CHIEF GENERAL MANAGER, STATE BANK OF INDIA Vs. SYED MOINUDDIN
September 3, 2022
CHIEF OFFICER KORATAGERE PATTANA PANCHAYATH Vs. STATE OF KARNATAKA
September 1, 2022
CHIEF OFFICER, TOWN MUNICIPAL COUNCIL KRISHNARAJAPET TOWN Vs. SMT. N.M.KUSUMA W/O N.K.VIRUPAKSHAIAH
June 1, 2022
CHIEF OFFICER,TOWN MUNICIPAL COUNCIL Vs. RAMCHANDRA SUBRAO THANE
November 3, 2022
CHIEF SECRETARY Vs. SADEPPA LAREPPA HARIJAN
June 28, 2022
CHIKANNAMMA DEVI TEMPLE TRUST Vs. LAKSHMAN SINGH
July 5, 2022
CHIKKA ERAMMA Vs. K.R.RAKSHITH
September 6, 2022
CHIKKAMMA Vs. GANESH RAO
September 26, 2022
CHIKKAMMA W/O LATE SIRIGONDAPPA Vs. ROYAL SUNDARAM ALLIANCE INS. CO.LTD
July 12, 2022
CHIKKANARASIMAPPA Vs. STATE OF KARNATAKA
June 29, 2022
CHIKKANNA Vs. VENKATEGOWDA B. R.
November 14, 2022
CHIKKANNAIAH Vs. CHIKKABYATAPPA
June 16, 2022
CHIKKARAMAIAH REDDY Vs. S.R.ANNAIAH REDDY
September 16, 2022
CHIKKATHAYAMMA Vs. PUTTATHAYAMMA
August 1, 2022
CHIKKAVENKATAPPA Vs. K.T. PURA
November 16, 2022
CHIKKOLAMMA Vs. RAVI G.
July 19, 2022
CHILUME TRUST Vs. JAYAMMA
September 20, 2022
CHINGI SHA (TRUST) MASJID AND DARGAH COMMITTEE Vs. RUKMAVVA SIDDAPPA AMMANAGI
September 13, 2022
CHINNAMMA Vs. STATE
June 30, 2022
CHINNI BABU Vs. STATE OF KARNATAKA
April 22, 2022
CHIRAG R.MEHTA Vs. STATE OF KARNATAKA
July 6, 2022
CHIRAG SOMANNA Vs. STATE
September 14, 2022
CHIRANJEEVI P. Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA
September 5, 2022
CHITRA NAGARAJ Vs. STATE OF KARNATAKA
July 11, 2022
CHOTAMMA Vs. VIJAYA DEVARAJEURS
September 2, 2022
CHOWDAMMA Vs. THIMMAPPA
July 19, 2022
CHOWDAMMA Vs. STATE OF KARNATAKA
February 2, 2022
CHOWDESHWARI TEMPLE Vs. LAND TRIBUNAL
June 16, 2022
CHOWGULE & COMPANY PRIVATE LTD Vs. GOVERNMENT OF INDIA MINISTRY OF MINES
July 5, 2022
CHOWRIAPPA CONSTRUCTIONS PRIVATE LIMITED Vs. AUTHORIZED OFFICER, ANAND RATHI FINANCE LIMITED
August 11, 2022
CITIZENS ACTION GROUP Vs. BANGALORE DEVELOPMENT AUTHORITY
September 7, 2022
CLAIM MANAGER, H D F C ERGO GENERAL INSURANCE COMPANY LIMITED Vs. KRISHNAGOWDA
November 3, 2022
CLAIM MANAGER,H D F C ERGO GENERAL INSURANCE COMPANY LIMITED Vs. HDFC ERGO GENERAL INSURANCE CO. LTD.
November 3, 2022
CLARENCE SCHOOL OF NURSING Vs. REGISTRAR
June 13, 2022
CMA CGM ASIA SHIPPING PTE LTD. Vs. UNION OF INDIA
September 16, 2022
COASTAL CONSTRUCTIONS ENGINEERS AND CONTRACTORS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
November 16, 2022
COMANDUR PARTHASARATHY Vs. STATE OF KARNATAKA
June 30, 2022
COMANDUR PARTHSARATHY Vs. STATE OF KARNATAKA
June 1, 2022
COMANDURU PARTHASARATHY Vs. STATE OF KARNATAKA
April 21, 2022
COMMISSIONER Vs. STATE OF KARNATAKA
November 21, 2022
COMMISSIONER Vs. SHAKTHI DEVELOPERS PVT LTD
November 15, 2022
COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY Vs. NIRMALA BAI N.
September 23, 2022
COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY Vs. BYRA REDDY
July 27, 2022
COMMISSIONER OF INCOME TAX Vs. ENNOBLE CONSTRUCTION
July 20, 2022
COMMISSIONER OF INCOME-TAX Vs. ING VYSYA BANK LTD.
July 8, 2022
COMMISSIONER OF INCOME-TAX Vs. BANGALORE METRO RAIL
June 30, 2022
COMMISSIONER OF INCOME-TAX Vs. KBD SUGARS AND DISTILLERIES LTD
June 30, 2022
COMMITTEE FOR PUBLIC ACCOUNTABILITY Vs. STATE OF KARNATAKA
April 13, 2022
CONVERGYTICS SOLUTIONS PVT LTD Vs. STATE OF KARNATAKA
March 11, 2022
CORENCO ENTERPRISE PVT. LTD. Vs. STATE OF KARNATAKA
October 17, 2022
CORRESPONDENCE Vs. B.GUNASHEKAR
June 2, 2022
CREST FACILITY MANAGEMENT Vs. UNION OF INDIA
May 30, 2022
CTI FUTURE CORPORATION Vs. DUCGIANG CHEMICAL
February 18, 2022
CTI FUTURE CORPORATION SOUTH KOREA Vs. DUCGIANG CHEMICAL
August 11, 2022
CYRIL RODRIGUES Vs. EDWIN RODRIGUES
April 1, 2022
D REDDEPPA Vs. STATE OF KARNATAKA
September 5, 2022
D,V, VENKATESHAPPA Vs. COMMISSIONER, BRUHAT BENGALURU MAHANAGARA PALIKE
April 5, 2022
D. C. NAGARATHNA Vs. STATE OF KARNATAKA
October 29, 2022
D. KOUSALYA Vs. NARAYANAPPA
November 17, 2022
D. R. RANGASWAMY Vs. ASSISTANT LABOUR COMMISSIONER
June 8, 2022
D. RADHAKRISHNA Vs. VEENA
November 21, 2022
D. SURENDRA KUMAR Vs. STATE OF KARNATAKA
October 11, 2022
D. USHA Vs. RAJESH GOWDA
July 12, 2022
D.A.SRINIVAS Vs. STATE OF KARNATAKA
July 4, 2022
D.B. INAMDAR Vs. STATE OF KARNATAKA
October 12, 2022
D.C.CHOWDAIAH Vs. DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES
September 26, 2022
D.C.LOKESHA Vs. D.C.SUBBEGOWDA
July 5, 2022
D.C.PRADEEP Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES
July 28, 2022
D.GANESH Vs. RAJANNA
September 23, 2022
D.HANUMANTHARAYA Vs. STATE OF KARNATAKA
September 23, 2022
D.K. LINGARAJU Vs. STATE OF KARNATAKA
February 23, 2022
D.K.DASE GOWDA Vs. GOPALA GOWDA
July 6, 2022
D.K.KRISHNA Vs. DEPUTY COMMISSIONER
July 1, 2022
D.LAKSHMI DEVI Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD
September 12, 2022
D.M. DEVE GOWDA Vs. PRINCIPAL CHIEF CONSERVATOR
June 21, 2022
D.M.HARISH Vs. STATE OF KARNATAKA
July 5, 2022
D.M.PURNESH Vs. MANJULA REDDY T.V.
July 21, 2022
D.M.UMASHANKAR Vs. RAJKUMAR CHOUDHARY
September 23, 2022
D.MADEGOWDA Vs. STATE OF KARNATAKA
September 21, 2022
D.N. NANJAPPA Vs. STATE OF KARNATAKA
October 13, 2022
D.POLLAPPA Vs. STATE OF KARNATAKA
September 5, 2022
D.R. SHESHA REDDY Vs. NATIONAL INSURANCE CO. LTD.
October 11, 2022
D.R.DUGGAPPA GOWDA Vs. STATE OF KARNATAKA
December 6, 2022
D.RAJU Vs. STATE OF KARNATAKA
July 27, 2022
D.ROOPA Vs. H.N.SATHYANARAYANA RAO
June 6, 2022
D.S.MOHAN Vs. AUTHORIZED OFFICER, BANK OF BARODA
June 23, 2022
D.S.VEERANJANEYA Vs. TAHSILDAR
July 15, 2022
D.SRINIVASULU Vs. K.PRAKASH
July 19, 2022
D.T.CHANDRAPPA Vs. EXECUTIVE OFFICER
July 6, 2022
D.V. GIRIJA Vs. VENKATAIAH
January 14, 2022
D.V. GIRISH Vs. UNION OF INDIA
August 8, 2022
D.V.KRISHNAPPA Vs. CHAIRMAN
September 5, 2022
D.VENKATESH Vs. STATE OF KARNATAKA
July 28, 2022
DADA Vs. APPASAHEB
June 16, 2022
DAIYAKKU Vs. KHATIJAMMA
December 27, 2022
DANDELI BACHAO ANDOLAN SAMITHI Vs. STATE OF KARNATAKA
September 3, 2022
DANDUPALYA KRISHNA Vs. STATE OF KARNATAKA
November 22, 2022
DANIEL KUMAR Vs. STATE OF KARNATAKA
June 22, 2022
DARAPAN S. Vs. STATE
September 2, 2022
DARSHAN Vs. STATE
July 29, 2022
DARSHAN Vs. STATE OF KARNATAKA
March 3, 2022
DASARI CHAKRADHAR Vs. REGISTRAR (EVALUATION) RAJIV GANDHI UNIVERSITY OF HEALTH
March 17, 2022
DASHA GLOBAL VENTURES, BANGALORE Vs. MURTHY
April 5, 2022
DASHARATH Vs. ASHA
September 19, 2022
DASHARATH B.L. Vs. STATE OF KARNATAKA
September 26, 2022
DASTAGIR S ASSADULLA Vs. STATE OF KARNATAKA
September 1, 2022
DATTA SHESHA GOUDA Vs. STATE OF KARNATAKA
June 27, 2022
DATTAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
September 1, 2022
DATTATREY Vs. MANJUNATH NAGAPPA BHAT
September 12, 2022
DAVID Vs. STATE OF KARNATAKA
July 27, 2022
DAVID MATHAI Vs. STATE OF KARNATAKA
June 13, 2022
DAWOOD Vs. STATE OF KARNATAKA
June 3, 2022
DAYANAND Vs. STATE OF KARNATAKA
March 11, 2022
DAYANAND MAHADEV MINACHE Vs. STATE OF KARNATAKA
July 11, 2022
DAYANANDA Vs. SESU GOWDA
September 22, 2022
DAYANANDA SHETTY Vs. RAJ AMMAS
April 22, 2022
DECCAN MINING SYNDICATE PVT. LTD Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT
April 22, 2022
DECEASED SHARANAGOUDA Vs. AYYAMMA
July 5, 2022
DEEKSHITH Vs. STATE
July 15, 2022
DEENAMMA JOHN Vs. SPECIAL TAHASILDAR
July 28, 2022
DEEPA Vs. STATE OF KARNATAKA
June 24, 2022
DEEPAK Vs. STATE OF KARNATAKA
July 5, 2022
DEEPAK APPARELS PVT. LTD. Vs. CITY UNION BANK LTD.
August 18, 2022
DEEPAK GOVIND NAIK Vs. STATE OF KARNATAKA
July 6, 2022
DEEPAK J Vs. STATE OF KARNATAKA
May 5, 2022
DEEPAK KULKARNI M Vs. STATE OF KARNATAKA
May 24, 2022
DEEPAK KUMAR Vs. ANIMESH KUMAR MISHRA
September 29, 2022
DEEPAK KUMAR Vs. SUB-INSPECTOR OF POLICE
April 5, 2022
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June 24, 2022
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November 15, 2022
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September 2, 2022
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March 22, 2022
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July 11, 2022
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September 5, 2022
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June 30, 2022
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September 23, 2022
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June 30, 2022
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September 29, 2022
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September 27, 2022
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September 15, 2022
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August 1, 2022
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October 13, 2022
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November 30, 2022
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June 2, 2022
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July 13, 2022
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July 6, 2022
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June 8, 2022
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May 27, 2022
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January 17, 2022
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November 18, 2022
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February 25, 2022
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July 20, 2022
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November 8, 2022
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January 13, 2022
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July 15, 2022
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September 1, 2022
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July 8, 2022
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June 9, 2022
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July 26, 2022
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August 16, 2022
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July 4, 2022
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July 6, 2022
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November 24, 2022
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September 7, 2022
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February 21, 2022
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July 13, 2022
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December 12, 2022
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June 3, 2022
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September 16, 2022
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October 27, 2022
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September 23, 2022
DINAKARA SUVARNA Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 8, 2022
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October 27, 2022
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June 29, 2022
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July 15, 2022
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March 4, 2022
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February 15, 2022
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July 20, 2022
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August 17, 2022
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June 13, 2022
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July 26, 2022
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October 13, 2022
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July 6, 2022
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June 27, 2022
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September 6, 2022
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September 19, 2022
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September 19, 2022
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July 26, 2022
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November 17, 2022
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November 17, 2022
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July 6, 2022
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July 25, 2022
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July 28, 2022
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July 1, 2022
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July 26, 2022
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June 2, 2022
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June 2, 2022
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June 30, 2022
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June 23, 2022
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November 21, 2022
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December 7, 2022
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February 4, 2022
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September 13, 2022
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September 14, 2022
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February 8, 2022
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September 21, 2022
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September 9, 2022
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May 19, 2022
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October 11, 2022
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September 23, 2022
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July 14, 2022
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July 7, 2022
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July 11, 2022
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July 4, 2022
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October 29, 2022
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May 25, 2022
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July 13, 2022
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August 2, 2022
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July 12, 2022
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September 2, 2022
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July 15, 2022
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June 2, 2022
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November 16, 2022
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September 29, 2022
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November 9, 2022
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July 15, 2022
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June 8, 2022
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November 8, 2022
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November 7, 2022
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March 5, 2022
DPJ BIDAR - CHINCHOLI Vs. UNION OF INDIA
July 11, 2022
DR. ARUN KUMAR B.C Vs. STATE OF KARNATAKA
January 17, 2022
DR. K.RAVINDRANATH SHETTY Vs. STATE OF KARNATAKA
May 23, 2022
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September 21, 2022
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April 6, 2022
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April 6, 2022
DRN INFRASTRUCTURE ENGINEERS AND CONTRACTORS Vs. STATE OF KARNATAKA
August 24, 2022
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October 13, 2022
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July 19, 2022
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July 4, 2022
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September 3, 2022
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September 28, 2022
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May 30, 2022
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April 1, 2022
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September 16, 2022
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September 8, 2022
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July 14, 2022
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March 7, 2022
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July 20, 2022
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September 6, 2022
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May 31, 2022
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May 19, 2022
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November 21, 2022
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April 8, 2022
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July 14, 2022
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September 19, 2022
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September 29, 2022
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January 24, 2022
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September 9, 2022
ELECTION COMMISSION OF INDIA Vs. RAVISHIVAPPA PADASALAGI
July 29, 2022
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June 10, 2022
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July 8, 2022
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July 11, 2022
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July 7, 2022
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August 1, 2022
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June 22, 2022
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September 22, 2022
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November 7, 2022
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July 21, 2022
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April 13, 2022
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November 21, 2022
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July 11, 2022
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January 21, 2022
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September 3, 2022
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September 3, 2022
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September 1, 2022
ESS MULTIFOODS PVT. LTD. Vs. CANARA BANK
July 25, 2022
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September 12, 2022
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September 14, 2022
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September 22, 2022
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October 21, 2022
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November 4, 2022
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March 31, 2022
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March 2, 2022
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July 27, 2022
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July 18, 2022
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September 15, 2022
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September 14, 2022
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July 13, 2022
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August 2, 2022
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August 3, 2022
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October 10, 2022
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October 27, 2022
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June 27, 2022
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July 26, 2022
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June 30, 2022
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November 18, 2022
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July 20, 2022
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November 18, 2022
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July 29, 2022
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July 11, 2022
FATIMA BI Vs. PRESIDENT
September 26, 2022
FAZIYA FAROOK Vs. NKP ABDUL AZEEZ
November 4, 2022
FEROZ Vs. STATE OF KARNATAKA
December 8, 2022
FLIPKART INTERNET PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 24, 2022
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June 9, 2022
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December 16, 2022
FRIENDS RECREATION ASSOCIATION Vs. SUPERINTENDENT OF POLICE
June 22, 2022
FUJIFILM INDIA PRIVATE LIMITED Vs. ADDITIONAL CHIEF SECRETARY, DEPARTMENT OF MEDICAL EDUCATION
September 26, 2022
G. BHARAT KUMAR JAIN Vs. STATE OF KARNATAKA
March 3, 2022
G. GANGADHARAIAH Vs. STATE OF KARNATAKA
August 11, 2022
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November 25, 2022
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June 20, 2022
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September 16, 2022
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August 23, 2022
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October 10, 2022
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November 2, 2022
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August 12, 2022
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October 14, 2022
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June 21, 2022
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November 7, 2022
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August 12, 2022
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August 10, 2022
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July 4, 2022
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September 1, 2022
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July 20, 2022
G.GURURAJ PATIL Vs. STATE OF KARNATAKA
June 1, 2022
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May 24, 2022
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February 11, 2022
G.K.METALLURGY PVT LTD Vs. AUTHORISED OFFICER
June 16, 2022
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September 26, 2022
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December 15, 2022
G.M. LAKSHMINARASIMHAIAH Vs. BANGALORE WATER SUPPLY AND SEWERAGE BOARD
April 1, 2022
G.MANJUNATH Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
September 28, 2022
G.MOHAN Vs. STATE OF KARNATAKA
November 16, 2022
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September 15, 2022
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December 15, 2022
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July 7, 2022
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September 19, 2022
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July 6, 2022
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March 21, 2022
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September 2, 2022
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February 2, 2022
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December 8, 2022
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June 17, 2022
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September 12, 2022
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September 19, 2022
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January 3, 2022
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November 16, 2022
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November 18, 2022
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April 8, 2022
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June 29, 2022
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July 14, 2022
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November 2, 2022
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July 6, 2022
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August 11, 2022
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November 10, 2022
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October 14, 2022
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November 18, 2022
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November 9, 2022
GANAPATHI ENTERPRISES Vs. STATE OF KARNATAKA
September 20, 2022
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September 28, 2022
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June 24, 2022
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July 12, 2022
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November 18, 2022
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August 1, 2022
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September 6, 2022
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September 22, 2022
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January 14, 2022
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July 15, 2022
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June 6, 2022
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August 22, 2022
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October 10, 2022
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November 23, 2022
GANESHA M. Vs. STATE OF KARNATAKA
October 13, 2022
GANGA LAKSHMI Vs. RAMA VENKTESH
March 31, 2022
GANGABAI Vs. SHAARADABAI
October 30, 2022
GANGADHAR Vs. DEPUTY COMMISSIONER
September 1, 2022
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September 23, 2022
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December 13, 2022
GANGADRAIAH Vs. STATE OF KARNATAKA
September 12, 2022
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July 11, 2022
GANGALAKSHAMMA Vs. STATE OF KARNATAKA
December 7, 2022
GANGAMMA Vs. SURESH
July 18, 2022
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September 23, 2022
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August 3, 2022
GANGAMMA Vs. STATE OF KARNATAKA
November 15, 2022
GANGAMMA Vs. STATE OF KARNATAKA
November 14, 2022
GANGAPPA Vs. LINGAREDDY
October 10, 2022
GANGAPPA Vs. STATE OF KARNATAKA
March 9, 2022
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July 7, 2022
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November 2, 2022
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April 5, 2022
GARUDA SHETTY Vs. MANAGING DIRECTOR
November 15, 2022
GAURAV RAJ JAIN Vs. STATE OF KARNATAKA
January 4, 2022
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January 18, 2022
GAYATHRI DATTU Vs. UNION OF INDIA
February 2, 2022
GEETA Vs. PADMINI
November 18, 2022
GEETA Vs. RAVI
August 16, 2022
GEETA S. Vs. STATE OF KARNATAKA
July 4, 2022
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February 18, 2022
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October 31, 2022
GEETHA ELECTRICAL STORES Vs. STATE OF KARNATAKA
September 9, 2022
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July 14, 2022
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October 18, 2022
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July 27, 2022
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June 7, 2022
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April 5, 2022
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July 4, 2022
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September 21, 2022
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March 31, 2022
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August 26, 2022
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July 15, 2022
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June 30, 2022
GHANALINGA GURU KARIBASAVASWAMI Vs. SHANKARAGOUDA
November 16, 2022
GHODAWAT PACKERS LLP Vs. UNION OF INDIA,
September 21, 2022
GIREESH ACHAR Vs. GOVERNMENT OF INDIA
September 6, 2022
GIRIJA Vs. RAMANAGOUDA
March 3, 2022
GIRISH Vs. STATE OF KARNATAKA
November 4, 2022
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November 2, 2022
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June 14, 2022
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August 17, 2022
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June 3, 2022
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May 31, 2022
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September 8, 2022
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July 11, 2022
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January 3, 2022
GODOLPHINE INDIA PRIVATE LIMITED Vs. UM PROJECTS LLP
July 1, 2022
GODOLPHINE INDIA PRIVATE LIMITED Vs. UM PROJECTS LLP
April 1, 2022
GOIDU KOM SHANIYARA NAIK Vs. PANDURANGA
November 22, 2022
GOKUL KATHRI @ GOKUL Vs. STATE OF KARNATAKA
January 13, 2022
GOLDEN CHIPS SPORTS AND CULTURAL ASSOCIATION Vs. STATE OF KARNATAKA
September 1, 2022
GOLDEN MEADOWS DEVELOPERS Vs. STATE OF KARNATAKA
June 10, 2022
GOLDEN STEELS Vs. MADANAPALLE SPINNING MILLS LIMITED
October 12, 2022
GOLLARAHALLY VIJAY Vs. STATE OF KARNATAKA
July 5, 2022
GONEPPA ALIAS MADIVALARA GONIBASAPPA Vs. STATE OF KARNATAKA
January 24, 2022
GOOD SHEPHERD CONVENT Vs. STATE OF KARNATAKA
May 10, 2022
GOOD SHEPHERD CONVENT BENGALURU Vs. STATE OF KARNATAKA
August 5, 2022
GOOGLE INDIA PRIVATE LIMITED Vs. COMPETITION COMMISSION OF INDIA
July 6, 2022
GOOGLE INDIA PRIVATE LIMITED Vs. JOINT COMMISSIONER OF INCOME - TAX
March 10, 2022
GOPAL Vs. STATE OF KARNATAKA
September 3, 2022
GOPAL Vs. STATE OF KARNATAKA
September 19, 2022
GOPAL Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD.
September 16, 2022
GOPAL Vs. STATE
July 26, 2022
GOPAL Vs. STATE OF KARNATAKA
July 20, 2022
GOPAL ATMARAM NAIDU Vs. STATE OF KARNATAKA
September 22, 2022
GOPAL CEMENT SPUN PIPES WORKS Vs. MARUTI KHANDSARI SASTAPUR
August 2, 2022
GOPAL M. Vs. STATE OF KARNATAKA
July 25, 2022
GOPAL PRASAD DUBEY Vs. BANGALORE DEVELOPMENT AUTHORITY
August 12, 2022
GOPALA Vs. STATE OF KARNATAKA
June 20, 2022
GOPALA Vs. RAMESH DHANRAJ CHOUDHARI
June 24, 2022
GOPI Vs. STATE OF KARNATAKA
January 21, 2022
GOPINATAHA A.G. Vs. STATE OF KARNATAKA
September 9, 2022
GOUDAPPA Vs. MALLINATHGOUDA
March 7, 2022
GOURABAI Vs. INDUMATI
October 28, 2022
GOURAVVA Vs. LAND ACQUISITION OFFICER
November 16, 2022
GOUTHAM Vs. STATE OF KARNATAKA
September 1, 2022
GOUTHAMI SCHOOL OF NURSING Vs. KARNATAKA STATE NURSING COUNCIL GOVERNMENT OF KARNATAKA
June 13, 2022
GOVERNMENT OF INDIA Vs. INTURI RAMA RAO
May 6, 2022
GOVERNOR RESERVE BANK OF INDIA Vs. VELANKANI INFORMATION SYSTEMS LIMITED
January 5, 2022
GOVIND Vs. STATE OF KARNATAKA
July 18, 2022
GOVIND N. MALU Vs. CHOWDAIAH
December 1, 2022
GOVINDA HARGI Vs. GANAPAIAH
November 14, 2022
GOVINDA PPA Vs. STATE OF KARNATAKA
July 27, 2022
GOVINDARAJ N. Vs. BANGALORE CITY CO OPERATIVE BANK LTD.
August 17, 2022
GOVINDARAJA Vs. STATE OF KARNATAKA
February 21, 2022
GOVINDARAJU Vs. STATE OF KARNATAKA
September 22, 2022
GOVINDARAJU Vs. STATE OF KARNATAKA
July 20, 2022
GOVINDARAJU Vs. KURLON LIMITED
June 20, 2022
GOVINDARAJU M. Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
September 2, 2022
GOWRAMMA Vs. STATE OF KARNATAKA
September 7, 2022
GOWRAMMA Vs. STATE OF KARNATAKA
October 29, 2022
GOWRAMMA Vs. STATE OF KARNATAKA
June 27, 2022
GOWRAMMA Vs. KANDAMMA
August 16, 2022
GOWRAMMA Vs. BHADRAMMA
April 11, 2022
GOWTHAM Vs. STATE OF KARNATAKA
September 27, 2022
GOWTHAM KUMAR SINGH Vs. STATE OF KARNATAKA
August 10, 2022
GRAMEEN PASHPALAN NIGAM LTD. Vs. STATE OF KARNATAKA
March 14, 2022
GREEN VIEW ENGINEERS AND CONTRACTORS DHARWAD Vs. VIJAY ASHOK
July 11, 2022
GRINDWELL NORTON LTD Vs. ADDITIONAL LABOUR
October 31, 2022
GSSS CREDIT CO-OPERATIVE SOCIETY LIMITED Vs. ASHOK SHIVRAJ GONI
October 19, 2022
GUDDA POOJARY Vs. SOMAYYA POOJARI
November 21, 2022
GUDI MALLINATH Vs. STATE OF KARNATAKA
September 27, 2022
GULAB RASUL Vs. GUNAJI MANJREKAR
November 10, 2022
GULAGUNDI SHIVAPPA Vs. GULAGUNDI SHIVALINGAPPA
July 5, 2022
GULZAR BEGUM Vs. STATE OF KARNATAKA
September 1, 2022
GUNASHEELA Vs. STATE OF KARNATAKA
July 11, 2022
GUNASHEKARA Vs. STATE
September 13, 2022
GUNDAPPA Vs. KARIYANNA
January 4, 2022
GUNDAPPA Vs. PRI. SEC. HIGHER EDUCATION
October 11, 2022
GUNDAPPA Vs. ANJANA
November 16, 2022
GUNDAPPA Vs. TUSHAR GIRI NATH
July 28, 2022
GUNDU MAYANNA GAVI Vs. PUNDALIK KEDARI KOCHERI
November 16, 2022
GUNDU PAYANNA PATIL Vs. ASSISTNAT COMMISSIONER,
September 6, 2022
GURAPPA Vs. REVENUE INSPECTOR
September 15, 2022
GURU Vs. STATE
September 19, 2022
GURU REDDY Vs. GAYATHRI
February 9, 2022
GURULING Vs. SECRETARY
September 13, 2022
GURULING Vs. DEPUTY DIRECTOR
October 11, 2022
GURUMURTHY Vs. S.M. SYED NOORULLA
November 10, 2022
GURUMURTHY Vs. NAGARATHNAMMA
July 12, 2022
GURUNAGOUDA Vs. STATE OF KARNATAKA
October 28, 2022
GURUNATH Vs. SENIOR LABOUR INSPECTOR
September 5, 2022
GURUNATH SIDDAPPA BHUSHI Vs. STATE OF KARNATAKA
November 16, 2022
GURURAJ Vs. NAGENDRA H.K.
July 6, 2022
GURURAJ Vs. COMMISSIONER
September 23, 2022
GURUVEERA NAYAKA Vs. KARNATAKA STATE FINANCIAL CORPORATION
July 22, 2022
GUTTASWAMY Vs. STATE OF KARNATAKA
June 3, 2022
GVK EMERGENCY MANAGEMENT AND Vs. REGIONAL PROVIDENT FUND COMMISSIONER
June 29, 2022
H M NAVEEN Vs. STATE OF KARNATAKA
November 21, 2022
H M SHIVAPPA Vs. CHANDRAPPA
December 6, 2022
H. G. KRISHNAPPA Vs. GOVERNMENT OF KARNATAKA
September 12, 2022
H. GAYATHRI Vs. UNION OF INDIA
August 11, 2022
H. GOPALA Vs. STATE OF KARNATAKA
March 5, 2022
H. GUNDAPPA Vs. SUSHILA CHANDRAKUMAR
October 12, 2022
H. HULAGAPPA Vs. T. JABBAL VALI
October 28, 2022
H. K. SUMA Vs. M. SANTHOSH
September 13, 2022
H. KENCHAPPA Vs. STATE OF KARNATAKA
April 5, 2022
H. MAHESH Vs. STATE OF KARNATAKA
August 1, 2022
H. MAHESH Vs. CITY MUNICIPAL COUNCIL
September 27, 2022
H. N. NANDISHA Vs. B. S. YADURAJ
October 28, 2022
H. P. KUMAR Vs. Y.S. RAVIKUMAR
November 4, 2022
H. P. RAMESH Vs. Y.S. PATIL
October 20, 2022
H. R. NANDAKUMAR Vs. STATE OF KARNATAKA
September 30, 2022
H. S. ANANDA Vs. H. V. RATHNAMMA
October 10, 2022
H. S. BASAVARAJAPPA Vs. G. M. MALLIKARJUNA
November 9, 2022
H. S. MALLIKARJUNAIAH Vs. UNITED INDIA INSURANCE CO LTD
June 30, 2022
H. V. SRINIVASA MURTHY Vs. B. V. NAGESHA
March 21, 2022
H.ABBAS Vs. ASSISTANT EXECUTIVE ENGINEER
July 6, 2022
H.ABDUL HAMID Vs. VIQUARUNNISSA
September 8, 2022
H.B. DEVARAJU Vs. STATE
February 7, 2022
H.C.CHANDRU Vs. PRESIDENT MANDYA ZILLA PANCHAYATH
July 4, 2022
H.C.MUNIRAJU Vs. DEPUTY COMMISSIONER
June 30, 2022
H.D. GANGANNA Vs. RAMESH M
June 29, 2022
H.D.GANGANNA Vs. MANJUNATHA D.G.
October 13, 2022
H.E.RAGHAVENDRA Vs. STATE OF KARNATAKA
October 18, 2022
H.J. PRASANNA KUMAR Vs. DEPT. OF FISHERIES
August 2, 2022
H.J.RAVI Vs. STATE OF KARNATAKA
June 22, 2022
H.K. MANJUNATH Vs. RAMESH KUMAR
April 6, 2022
H.K. SATHISH Vs. STATE OFKARNATAKA
January 7, 2022
H.K. SREENIVASA Vs. C. JAYANTHI
November 21, 2022
H.KHASIMK Vs. CITY MUNICIPAL COUNCIL
September 27, 2022
H.M. ANJANEYA Vs. STATE OF KARNATAKA
August 3, 2022
H.M. KESHAVA CHATHURA Vs. STATE OF KARNATAKA
June 14, 2022
H.M. RAVI KUMAR Vs. DIRECTOR, ADMIN AND HUMAN RESOURCES, KPTCL
August 11, 2022
H.M. VISHWANATHA Vs. B. SHANTHA
June 29, 2022
H.M.KRISHNA REDDY Vs. BENGALURU DEVELOPMENT AUTHORITY
September 30, 2022
H.M.MALLIKARJUNA Vs. STATE
July 26, 2022
H.M.VIJAYA Vs. MAHADEVA
November 18, 2022
H.MANJUNATH Vs. H.VANALAKSHMI
July 15, 2022
H.N. NAGARAJ Vs. SURESH LAL HIRA LAL
September 21, 2022
H.N.BABU REDDY Vs. ASSISTANT COMMISSIONER
September 1, 2022
H.N.NAVEEN KUMAR Vs. USHADEVI
August 17, 2022
H.P. RAMESH Vs. Y.S. PATIL
November 15, 2022
H.PARVATI Vs. STATE OF KARNATAKA
September 13, 2022
H.R. BHAGAVAN Vs. L.I.C. OF INDIA
April 22, 2022
H.R.JAGADEESH Vs. GOVERNMENT OF KARNATAKA
July 12, 2022
H.R.PUSHPALATHA Vs. S.B.BYRESH
September 15, 2022
H.RAMACHANDRAIAH Vs. STATE OF KARNATAKA
December 15, 2022
H.S. KAMAKSHI Vs. H.S. SREENIVASA RAO
October 11, 2022
H.S. MALLESH Vs. COMMISSIONER
June 10, 2022
H.S. MANJAPPA Vs. JAGANNATHA
February 1, 2022
H.S. SHARANA BASAVANA GOUD Vs. STATE OF KARNATAKA
April 6, 2022
H.S. SURESH Vs. S. PANCHAKSHARI
June 21, 2022
H.S. VENUGOPALA REDDY Vs. M. RAMESH
July 18, 2022
H.S.NAGARAJU Vs. EXECUTIVE ENGINEER
September 13, 2022
H.S.RAHAMATHULLA KHAN Vs. STATE
September 26, 2022
H.S.RAJANNA Vs. MANAGER
November 18, 2022
H.S.SHIVAKUMAR Vs. KARNATAKA CO-OPERATIVE MILK PRODUCERS FEDERATION LIMITED
July 7, 2022
H.SRINIVAS Vs. M.KEMPAIAH
July 6, 2022
H.SURAPPA Vs. MANJAMMA
July 28, 2022
H.T.MAILAPPA Vs. STATE OF KARNATAKA
July 12, 2022
H.V.CHANDRA REDDY Vs. DEPUTY COMMISSIONER
July 28, 2022
H.V.R.IYENGAR Vs. INDIRA BIPIN PATEL
September 20, 2022
H.V.TEJAS Vs. BRUHAT BENGALURU MAHANAGARA PALIKE
September 19, 2022
HAJARATABI Vs. MEHBOOBSAB
October 11, 2022
HAJARATLI SARDAR NADAF Vs. STATE OF KARNATAKA
September 15, 2022
HAJARATSAB Vs. SHIVALINGAYYA
September 2, 2022
HAJIPASHA Vs. STATE
August 2, 2022
HALAPPA Vs. STATE OF KARNATAKA
September 13, 2022
HALAPPA KOTE COLLEGE OF EDUCATION Vs. GULBARGA UNIVERSITY
July 4, 2022
HAMPANAGOUDA Vs. NAGAMMA
June 23, 2022
HANAMANT Vs. STATE OF KARNATAKA
February 21, 2022
HANAMANT Vs. BASAPPA
October 13, 2022
HANAMANTAPPA Vs. LAXMI
October 12, 2022
HANAMANTH Vs. STATE OF KARNATAKA
June 22, 2022
HANAMAVVA Vs. ASSISTANT COMMISSIONER BAGALKOT
September 26, 2022
HANAMAWWA Vs. YAMANAWWA
July 18, 2022
HANMANTHAPPA Vs. MUNICIPAL COMMISSIONER
June 27, 2022
HANUMAIAH Vs. BASAVARAJ M.S.
July 14, 2022
HANUMAN C.R. Vs. STATE OF KARNATAKA
September 16, 2022
HANUMAN VIDYAVARDHAK SANGH Vs. PRINCIPAL SECRETARY
June 27, 2022
HANUMANTA Vs. STATE OF KARNATAKA
June 30, 2022
HANUMANTAGOUDA Vs. STATE OF KARNATAKA
July 6, 2022
HANUMANTAPPA Vs. MAHALINGAPPA KALAVEERAPPA BADIGER
June 1, 2022
HANUMANTAPPA Vs. STATE OF KARNATAKA
August 11, 2022
HANUMANTHA Vs. STATE
June 2, 2022
HANUMANTHA Vs. STATE OF KARNATAKA
July 13, 2022
HANUMANTHA NAYAK Vs. STATE OF KARNATAKA
June 16, 2022
HANUMANTHA R. Vs. STATE OF KARNATAKA
August 24, 2022
HANUMANTHA RAO H.K. Vs. ICICI LOMBARD GEN. INS. CO.LTD.
June 21, 2022
HANUMANTHA REDDY Vs. SRINIVASA REDDY SON OF GOVINDA REDDY
June 28, 2022
HANUMANTHAIAH Vs. T.N.BHEEMA RAJU
July 6, 2022
HANUMANTHAIAH Vs. STATE OF KARNATAKA
October 19, 2022
HANUMANTHAPPA Vs. SHRIRAM GENERAL INSURANCE COMPANY
December 2, 2022
HANUMANTHAPPA Vs. STATE OF KARNATAKA
October 13, 2022
HANUMANTHAPPA H.C. Vs. STATE OF KARNATAKA
June 21, 2022
HANUMANTHARAJU B.K. Vs. STATE OF KARNATAKA
July 15, 2022
HANUMANTHARAYAPPA Vs. STATE OF KARNATAKA
July 26, 2022
HANUMANTHARAYAPPA V. Vs. PRINCIPAL SECRETARY, HIGHER EDUCATION DEPARTMENT
February 28, 2022
HANUMANTHI Vs. HANUMANTHRAYA BHEEMAYYA
March 3, 2022
HANUMANTU Vs. COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
June 8, 2022
HANUMAPPA Vs. PAMPAPATHI
July 11, 2022
HANUMAPPA Vs. STATE OF KARNATAKA
July 6, 2022
HANUMAPPA Vs. NARAYANAPPA
August 4, 2022
HANUMAPPA Vs. LAND TRIBUNAL RANEBENNUR
September 20, 2022
HANUME GOWDA Vs. BANGALORE CITY CO OPERATIVE BANK LTD
September 30, 2022
HANUME GOWDA Vs. BANGALORE CITY CO-OPERATIVE BANK LTD.
December 8, 2022
HARAPANAHALLI TOWN RECREATION ASSOCIATION Vs. STATE OF KARNATAKA
November 3, 2022
HARI NAGENDRA Vs. T.VENKATAPPA
July 19, 2022
HARI NARAYANA G.K. Vs. STATE OF KARNATAKA
November 17, 2022
HARIJAN B.TIPPESWAMY Vs. STATE OF KARNATAKA
September 20, 2022
HARINI G. Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
April 28, 2022
HARISH Vs. STATE OF KARNATAKA
September 27, 2022
HARISH Vs. STATE OF KARNATAKA
September 12, 2022
HARISH Vs. STATE OF KARNATAKA
July 22, 2022
HARISH @ HARSHA KUMAR Vs. STATE OF KARNATAKA
January 13, 2022
HARISH A.S. Vs. STATE OF KARNATAKA
September 3, 2022
HARISH BABU Y.N. Vs. STATE OF KARNATAKA
September 21, 2022
HARISH G. Vs. STATE OF KARNATAKA
December 6, 2022
HARISH S.A. Vs. SHASHIKUMAR B.K.
July 4, 2022
HARISH T. Vs. STATE OF KARNATAKA
June 28, 2022
HARISHA Vs. STATE
November 17, 2022
HARISHA Vs. STATE OF KARNATAKA
July 1, 2022
HARSHA AHUJA Vs. STATE OF KARNATAKA
September 21, 2022
HARSHA D Vs. STATE
August 12, 2022
HARSHA D. Vs. STATE
October 17, 2022
HARSHA INSTITUTE OF MANAGEMENT STUDIES Vs. STATE OF KARNATAKA
September 26, 2022
HARSHAVARDHANA RAO K. Vs. UNION OF INDIA
August 24, 2022
HARVEST INFRSTRUCTRUE AND PROEPRTY DEVELOPERS LIMITED Vs. NIL
June 23, 2022
HASANAMBA Vs. STATE OF KARNATAKA
November 14, 2022
HASHAM INVESTMENT AND TRADING COMPANY PRIVATE LIMITED Vs. INDIA AWAKE FOR TRANSPARENCY PVT. LTD
January 14, 2022
HASSAN Vs. REGISTRAR
June 8, 2022
HASSAN ZILLA AMATEUR KABADDI ASSOCIATION (REGISTERED) Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES
October 17, 2022
HAVEELANAND SALINS Vs. MOHAMMED SALEEM
January 3, 2022
HEALTHCARE GLOBAL ENTERPRISES LIMITED Vs. UNION OF INDIA
November 30, 2022
HEALTHCARE LIMITED Vs. PRESIDENT, BANGALORE EAST INDUSTRIAL WORKERS UNION
July 5, 2022
HEENA THIRUMALI SATEESH Vs. MINIMELT ENGINEERS INDIA
November 2, 2022
HEERTHIKSING Vs. STATE OF KARNATAKA
July 12, 2022
HEGDE AND GOLAY PVT LTD Vs. SPECIAL LAND ACQUISITION AUTHORITY
August 2, 2022
HELEN VICTORIA MENEZES Vs. PREMALATHA
September 16, 2022
HEMA K. Vs. K.S.R.T.C ,MYSORE RURAL DIVISION
June 17, 2022
HEMABAI Vs. YALLAPPA
August 4, 2022
HEMALATHA Vs. VENKATESH
February 16, 2022
HEMALATHA Vs. STATE OF KARNATAKA
November 9, 2022
HEMALATHA Vs. NEELAM
July 1, 2022
HEMALATHA Vs. K. H. SRINIVASAN
October 10, 2022
HEMANTH KUMAR M. Vs. STATE
July 5, 2022
HEMAVATHI Vs. MEGACITY
July 12, 2022
HEMAVATHI Vs. JOINT COMMISSIONER
July 4, 2022
HEMAVATHI Vs. RAJENDRA CHOLAN
October 14, 2022
HENSON REYMOND Vs. STATE OF KARNATAKA
July 20, 2022
HERMAN CASTELINO Vs. SURESH KUDVA
June 9, 2022
HERRERA VALENZUELA DE LOPEZ SILVIA GUDALUPE Vs. INSPECTOR OF CUSTOMS CUSTOMS INTELLIGENCE UNIT
June 21, 2022
HIDAYATH SHAREEF Vs. STATE OF KARNATAKA
September 2, 2022
HIFJU REHAMAN SHARIFF Vs. STATE
June 14, 2022
HIGH COURT OF KARNATAKA Vs. BASRUR RAJEEV SHETTY
July 7, 2022
HIGH COURT OF KARNATAKA Vs. STATE OF KARNATAKA
January 14, 2022
HIGH COURT OF KARNATAKA Vs. STATE OF KARNATAKA
March 5, 2022
HIGH COURT OF KARNATAKA Vs. P. HEMALATHA
November 10, 2022
HIMANSHU GUPTA Vs. V. NARAYANAN REDDY
May 26, 2022
HIMANSHU TAKURA S/O AJEYA TAKURA Vs. STATE
November 16, 2022
HINDUJA RENEWABLES TWO PVT. LTD. Vs. KUM RAHUL PATIL
September 6, 2022
HINDUPUR STEEL AND ALLOYS PRIVATE LIMITED Vs. WILLCHASE GENERAL TRADING LLC
September 21, 2022
HINDUSTAN AERONAUTICS LIMITED Vs. C. RAGHUNATHAN
January 20, 2022
HIRANAPPA Vs. SRIRAM FINANCE CO. LTD.
September 19, 2022
HIREBAI Vs. DEPUTY COMMISSIONER
September 5, 2022
HIRIYAMMA Vs. SHIVAPPA
September 20, 2022
HIRIYANNA SUVARNA Vs. STATE OF KARNATAKA
October 29, 2022
HMT MACHINE TOOLS LTD Vs. V. L. JAYARAM
June 7, 2022
HMT RETIRED EMPLOYEES Vs. UNION OF INDIA
November 9, 2022
HONNURAPPA Vs. K.NAGARAJ
July 28, 2022
HOOR BANU Vs. MEERA LEWIS
July 14, 2022
HORAKERAPPA Vs. STATE OF KARNATAKA
November 10, 2022
HOTEL BASANT RESORTS AND HOTELS (I) P. LTD Vs. MINISTRY OF TOURISM
August 24, 2022
HRISHIKESH DEVDIKAR Vs. STATE OF KARNATAKA
October 21, 2022
HRISHIKESH SAHOO Vs. STATE OF KARNATAKA
March 23, 2022
HUBBALLI DHARWAD ADVERTISERS ASSOCIATION Vs. STATE OF KARNATAKA
April 21, 2022
HUBLI LIQUOR DEALERS ASSOCIATION Vs. COMMISSIONER OF EXCISE
August 10, 2022
HUCHAMMA Vs. STATE OF KARNATAKA
July 4, 2022
HUKRA GOWDA Vs. NAGARATHNA
September 12, 2022
HULIGAMMA Vs. STATE
July 25, 2022
HULIGEMMA Vs. RAURAM
June 20, 2022
HULIGEVVA Vs. ASSISTANT DIRECTOR OF LAND RECORDS
July 15, 2022
HUSAINSAB Vs. MODINABI
August 12, 2022
HUSENAPPA Vs. STATE OF KARNATAKA
July 26, 2022
HUSSAIN Vs. STATE
June 15, 2022
HUSSAIN MUEEN FAROOQ Vs. STATE OF KARNATAKA
September 13, 2022
HYDERABAD KARNATAKA NURSING MANAGEMENT ASSOCIATION Vs. CHAIRMAN KARNATAKA LEGISLATIVE COUNCIL
August 11, 2022
I. B .SURESH NAIK Vs. STATE OF KARNATAKA
November 14, 2022
I.R.NAGESH Vs. DEPUTY COMMISSIONER
October 10, 2022
IB TRACK SOLUTIONS PVT LTD. Vs. STATE OF KARNATAKA
October 17, 2022
IBRAHIM Vs. KRISHNA REDDY
July 6, 2022
IBRAHIM KHAN Vs. STATE OF KARNATAKA
December 27, 2022
IBRATH ULLA Vs. YAHASHIVINI
July 21, 2022
ICICI LOMBARD GEN. INS.CO. LTD Vs. JAGADEVI
April 19, 2022
ICICI LOMBARD GENERAL INSURANCE COMPANY Vs. RADHABAI
December 1, 2022
ICICI LOMBARD GENERAL INSURANCE COMPANY Vs. DURGAVVA
September 23, 2022
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. PARVATHAMMA
July 5, 2022
ILLYASAHAMAD Vs. STATE OF KARANTAKA
July 14, 2022
IMAD KOLLA Vs. STATE
July 5, 2022
IMAM HUSSIAN MURADSAB MUJAWAR Vs. SECRETARY
October 28, 2022
IMAMSAB Vs. JYOTI
June 30, 2022
IMRAN Vs. STATE OF KARNATAKA
July 27, 2022
IMRAN Vs. STATE OF KARNATAKA
August 23, 2022
IMRAN PASHA Vs. PRATAP M
November 3, 2022
IMRAN PASHA Vs. STATE OF KARNATAKA
June 16, 2022
IMRAN SIDDIQUI Vs. STATE OF KARNATAKA
July 26, 2022
IMTHIYAZ ALIYAS BABU Vs. STATE OF KARNATAKA
November 8, 2022
INCOME TAX DEPARTMENT Vs. LOKMANYA MULTIPURPOSE CO-OP SOCIETY LTD
July 19, 2022
INDIA BUILDERS CORPORATION Vs. MASOOD ASIF
August 16, 2022
INDIAN COUNCIL FOR CULTURAL RELATIONS Vs. AJAY MERCHANT
May 6, 2022
INDIAN OIL CORPORATION LTD. Vs. H. S. RAVIKUMAR
April 6, 2022
INDIAN OVERSEAS BANK Vs. RADHAKRISHNA SETTY
September 26, 2022
INDIRABAI Vs. STATE OF KARNATAKA
September 20, 2022
INDO FARM EQUIPMENT LTD. Vs. ANDAPPA
September 1, 2022
INDOCIL SILICONS PVT. LTD Vs. UNION OF INDIA
May 27, 2022
INDRAVATH DEVA Vs. STATE
July 29, 2022
INDRAVVA Vs. LACHAMA
September 1, 2022
INDRAWWA HANAMANT KHAJJIDONI Vs. RACHANNA
June 1, 2022
INDUMATHI Vs. MANGALORE CITY CORPORATION
May 26, 2022
INDUMATI Vs. DEPUTY COMMISSIONER
September 2, 2022
INJAMAM SHARIFF Vs. STATE
May 12, 2022
INTEL TECHNOLOGY INDIA (P) LTD Vs. SECRETARY TO GOVERNMENT
October 14, 2022
INTEL TECHNOLOGY INDIA PVT LTD. Vs. COMPETITION COMMISSION OF INDIA
August 23, 2022
INTELLIGENCE OFFICER Vs. YAKUBU USMAN
September 21, 2022
INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU, BANGALORE ZONAL UNIT Vs. REDDAMMA
March 7, 2022
INTER GLOBE AVIATION LIMITED Vs. A.N. MAHESH
February 11, 2022
INTIYAZ Vs. SYED KHAZA
July 4, 2022
IQBAL AHMED Vs. C.B.I. SCB
March 22, 2022
IQLAQ KHURESHI Vs. STATE OF KARNATAKA
September 16, 2022
IRAM PATHAN Vs. STATE OF KARNATAKA
July 8, 2022
IRAMMA Vs. STATE OF KARNATAKA
June 22, 2022
IRAPPA Vs. DIRECTOR
September 1, 2022
IRAPPA Vs. STATE OF KARNATAKA
October 10, 2022
IRAPPA Vs. RATNAVVA
November 3, 2022
IRAPPA MALLAPPA SUNGAD Vs. MALLAPPA
July 1, 2022
IRAYYA Vs. RAMESH
June 22, 2022
IRAYYA GURUSHANTAYYA HIREMATH Vs. SUJATA BHANT
June 22, 2022
IRFAN NASIR @ IRFI Vs. INVESTIGATING OFFICER, NATIONAL INVESTIGATING AGENCY
July 1, 2022
IRFAN PASHA Vs. NATIONAL INVESTIGATING AGENCY
July 1, 2022
IRFAN PASHA Vs. STATE OF KARNATAKA
March 29, 2022
IRFAN SHEK Vs. STATE OF KARNATAKA
February 15, 2022
IRFANA SHOWKATH Vs. SREE SUBRAMANYESHWARA,CO-OPERATIVE BANK LTD.
September 29, 2022
ISAMAIL HUSSAIN Vs. STATE OF KARNATAKA
May 30, 2022
ISHRAT BEGUM Vs. HEENA KOUSAR
September 21, 2022
ISHWAR SHIVARAM GAONKAR Vs. STATE OF KARNATAKA
September 7, 2022
ISHWARAYYA GIRIMALLAYYA KAMBI Vs. SPECIAL LAND ACQUISITION OFFICER
April 18, 2022
ISLAND STAR MALL DEVELOPERS PRIVATE LIMITED Vs. BANGALORE DEVELOPMENT AUTHORITY
September 9, 2022
ISMAIL Vs. STATE OF KARNATAKA
June 27, 2022
ISMAIL KHAN Vs. STATE OF KARNATAKA
November 3, 2022
ISMAIL M.A. Vs. STATE OF KARNATAKA
September 19, 2022
ISMAIL ZAIULLA Vs. STATE
September 23, 2022
ITI LIMITED Vs. ALPHION CORPORATION
September 9, 2022
ITI LIMITED, BANGALORE Vs. ALPHION CORPORATION, IN THE STATE OF DELAWARE
February 16, 2022
J THIPPERUDRAPPA Vs. STATE OF KARNATAKA
June 3, 2022
J. GOVARDHAN Vs. STATE OF KARNATAKA
June 10, 2022
J. K. SUPPLIES Vs. STATE OF KARNATAKA
November 16, 2022
J. N. STONE PRODUCTS Vs. STATE OF KARNATAKA
April 1, 2022
J. P. I. DASS SCHOOL OF NURSING Vs. STATE OF KARNATAKA
April 8, 2022
J. PHILOMINA Vs. STATE OF KARNATAKA
October 31, 2022
J. RAMESH CHAND Vs. COMMISSIONER
June 21, 2022
J.ANJINAPPA Vs. K.USHA
September 6, 2022
J.B. SURANA Vs. DISTRICT REGISTRAR OF SOCIETIES
May 30, 2022
J.C.SHILPA Vs. STATE OF KARNATAKA
July 11, 2022
J.D.RAJAKUMAR Vs. R.RAZIA
September 3, 2022
J.JAYARAM REDDY Vs. VIRUPAXMURTHY
September 26, 2022
J.M. SWAMY Vs. GOVERNMENT OF INDIA
August 11, 2022
J.M.CHANDRASHEKAR Vs. STATE OF KARNATAKA
July 8, 2022
J.MANJUNATH, IAS Vs. STATE OF KARNATAKA
August 3, 2022
J.P.I. DASS SCHOOL OF NURSING Vs. NAVEEN RAJ SINGH
August 2, 2022
J.S.HANUMANTHARAJU Vs. STATE OF KARNATAKA
October 27, 2022
J.S.NAGARAJ Vs. SYED IDRIS
December 13, 2022
J.SAMPATH KUMAR Vs. ALOK JAIN S.M.
September 15, 2022
J.SRINIVAS Vs. STATE OF KARNATAKA
July 13, 2022
J.V. ENTERPRISES Vs. M.GOVIND RAJ
March 11, 2022
JADE GARDEN PLOT OWNERS ASSOCIATION Vs. DISTRICT REGISTRAR OF SOCIETIES
July 4, 2022
JAFAR SADIQ Vs. STATE OF KARNATAKA
September 16, 2022
JAGADAMBA Vs. STATE OF KARNATAKA
September 20, 2022
JAGADEESH Vs. STATE OF KARNATAKA
November 7, 2022
JAGADEESHA Vs. STATE OF KARNATAKA
July 13, 2022
JAGADEESHA Vs. D. NAGARAJU
November 23, 2022
JAGADEESHA K.R. Vs. NEW INDIA ASSURANCE COMPANY LIMITED
October 10, 2022
JAGADISH Vs. STATE OF KARNATAKA
September 15, 2022
JAGADISH Vs. BYRAMMA
October 12, 2022
JAGADISH Vs. H.V. PRABHAKARA
August 12, 2022
JAGADISH Vs. GIRIJA
July 6, 2022
JAGADISH Vs. SHIVAJI
July 13, 2022
JAGADISH S. Vs. ANAND RATHI GLOBAL FINANCE LIMITED
July 25, 2022
JAGAN KUMAR J. Vs. STATE OF KARNATAKA
September 20, 2022
JAGANATH Vs. MAHAVIR FLEET OPERATORS PVT. LTD.
July 6, 2022
JAGANMAYI BUILDERS AND DEVELOPERS PRIVATE LIMITED Vs. SUMANTH REDDY
September 9, 2022
JAGANNATH Vs. STATE OF KARNATAKA
August 2, 2022
JAHID Vs. STATE
August 16, 2022
JAHRABI Vs. MASABBI BUDDESAB PATHAN
September 9, 2022
JAIKESHAN VIRWANI Vs. STATE OF KARNATAKA
September 19, 2022
JAIRAM R. Vs. CHANDRA M. S.
November 7, 2022
JAKKAPPA Vs. STATE OF KARNATAKA
July 6, 2022
JALAJA Vs. G.VENKTA DURGA SAROJINI
November 7, 2022
JAMAL SAB Vs. CHIKKABALLAPURA POLICE STATION
June 7, 2022
JAMEEL Vs. STATE OF KARNATAKA
June 30, 2022
JAMES E DEVID Vs. K.D. SHAMEEM BANU
June 6, 2022
JAMIA MASJID SUNNI Vs. LAND TRIBUNAL NORTH
November 3, 2022
JAMIA MOHAMMADIA EDUCATION SOCIETY Vs. MASEEH AHMED
September 23, 2022
JAMUNA B.V. Vs. AJAY KUMAR N.
June 6, 2022
JANA JAGRUTHI SAMITHI Vs. U NAGARAJ
November 4, 2022
JANAKAMANI Vs. KEMPAMMA
July 14, 2022
JANARDHAN P. Vs. STATE OF KARNATAKA
November 18, 2022
JANARDHAN RAMA BHAT Vs. LAXMI KOM KRISHNA BHAT
November 17, 2022
JANARDHANA Vs. ELASTREX POLYMERS PVT. LTD.
March 28, 2022
JANARDHANA PUJARI Vs. KARNATAKA STATE LAW UNIVERSITY
April 21, 2022
JAREENA Vs. STATE OF KARNATAKA
September 2, 2022
JARVIS Vs. STATE OF KARNATAKA
November 22, 2022
JASPAL SINGH Vs. ANIL
June 27, 2022
JATTOJI RAO Vs. STATE OF KARNATAKA
October 13, 2022
JAVANE GOWDA Vs. COMMISSIONER
July 28, 2022
JAVEED Vs. STATE OF KARNATAKA
July 15, 2022
JAVVAJI DHANA THEJA Vs. STATE OF KARNATAKA
October 27, 2022
JAWAR CLAUDIUS RODRICKS Vs. STATE OF KARNATAKA
July 4, 2022
JAYA Vs. STATE OF KARNATAKA
September 22, 2022
JAYA ELIZABETH MATHEW Vs. STATE OF KARNATAKA
October 21, 2022
JAYALAKSHMAMMA Vs. MANAGING DIRECTOR K.S.R.T.C.
November 17, 2022
JAYALAKSHMI Vs. MYSORE URBAN DEVELOPMENT AUTHORITY
July 8, 2022
JAYALAKSHMI A.N. Vs. BANGALORE DEVELOPMENT AUTHORITY
September 14, 2022
JAYALAKSHMI INDUSTRIES Vs. KARNATAKA STATE FINANCIAL CORPORATION HEAD OFFICE
July 22, 2022
JAYALAKSHMI VENKATESH Vs. STATE OF KARNATAKA
June 30, 2022
JAYALAXMI Vs. STATE OF KARNATAKA
June 27, 2022
JAYAMALA Vs. BHAGYAMMA
July 4, 2022
JAYAMMA Vs. STATE OF KARNATAKA
July 7, 2022
JAYAMMA Vs. STATE OF KARNATAKA
August 18, 2022
JAYAMMA Vs. COMMISSIONER BRUHATH BANGALORE MAHANGARA PALIKE
June 8, 2022
JAYAMMA Vs. RAMA MURTHY
June 1, 2022
JAYAMMA Vs. C S NAGARAJA RAO
November 21, 2022
JAYAMMA Vs. STATE
December 15, 2022
JAYAMMA Vs. RAJEEV
September 12, 2022
JAYAMMA Vs. COMMISSIONER
September 19, 2022
JAYAMMA Vs. STATE OF KARNATAKA
September 26, 2022
JAYAMMA Vs. JAGADISH
March 23, 2022
JAYAMMA Vs. S.V. THIMMANNA
February 8, 2022
JAYANNA Vs. STATE OF KARNATAKA
July 11, 2022
JAYAPPA Vs. LAKSHMAMMA
April 4, 2022
JAYAPRAKASH NARAYANA Vs. PRINCIPAL SECRETARY
September 2, 2022
JAYARAMA Vs. STATE OF KARNATAKA
July 13, 2022
JAYARAMA NAIKA Vs. STATE OF KARNATAKA
August 2, 2022
JAYARAMAIAH B.M. Vs. STATE OF KARNATAKA
August 24, 2022
JAYARAMEGOWDA Vs. NARASIMHARAJU
July 11, 2022
JAYARATHNAMMA Vs. T. J. JAYACHANDRA
November 3, 2022
JAYASHREE Vs. APPASAHEB
November 10, 2022
JAYASHREE Vs. STATE OF KARNATAKA
November 10, 2022
JAYASHREE Vs. GANAPATHSA TUKARAMSA HANAMSAGAR
April 4, 2022
JAYASHREE CHIKKAMATH Vs. ASSISTANT COMMISSIONER
September 22, 2022
JAYATHEERTHA RAO Vs. H.S.SHANTHA
September 8, 2022
JAYSHRI Vs. PUSHPA
September 2, 2022
JEELANI Vs. STATE OF KARNATAKA
June 30, 2022
JEETENDRA KUMAR RAJAN Vs. T. G. SHIVASHANKARE GOWDA
January 28, 2022
JEEVANJANEYA MURTHY TRADERS Vs. DIRECTOR OF AGRICULTURAL MARKETING
September 26, 2022
JEFFRY Vs. SHANTHI
March 9, 2022
JENIFER MENON Vs. STATE
January 24, 2022
JETHENDRA DODDABORAPPA Vs. M. MAMATHA
June 3, 2022
JINDAL NATURECARE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE
March 16, 2022
JINI Vs. STATE
July 27, 2022
JITENDRA SHIVAJI SOUNDALAGE Vs. DEPUTY COMMISSIONER
June 20, 2022
JIYA @ ISUBU SHIYAD @ JIYAS Vs. STATE OF KARNATAKA
December 7, 2022
JJM MEDICAL COLLEGE Vs. SANJAT SAMAN LENKA
October 10, 2022
JNANA GANGOTHRI Vs. BANK OF INDIA
September 3, 2022
JOCKIM CORREA Vs. STATE OF KARNATAKA
June 22, 2022
JOE ABRAHAM MATHEWS Vs. STATE
July 15, 2022
JOE ABRAHAM MATHEWS Vs. STATE
August 12, 2022
JOHN CAR WORK SHOP Vs. ESTATE OFFICER
June 1, 2022
JOHN D SOUZA Vs. DIVISIONAL CONTROLLER, KSRTC
August 24, 2022
JOHN DISTILLERIES PVT. LTD Vs. COMMISSIONER OF EXCISE, 2ND FLOOR BMTC BUILDING, A BLOCK, BMTC SHANTINAGAR, GOVERNMENT OF KARNATAKA, BENGALURU ? 560027
May 12, 2022
JOHN JOSEPH FERNANDEZ Vs. SUNIL DUTT SHARMA
July 12, 2022
JORDAN RIDHYA RASQUINHA Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
July 27, 2022
JOSEPH C. Vs. STATE OF KARNATAKA
June 29, 2022
JOSEPHINE Vs. EDGAR RAJDAYAL ALLAN
November 2, 2022
JOSEPHS ACADEMY OF NURSING Vs. SECRETARY
December 8, 2022
JOSWIN LOBO Vs. STATE OF KARNATAKA
November 2, 2022
JOSWIN LOBO Vs. STATE OF KARNATAKA
February 2, 2022
JOSWIN LOBO Vs. STATE OF KARNATAKA
August 18, 2022
JSW STEEL LIMITED Vs. USHA RANI
February 17, 2022
JSW STEEL LIMITED Vs. DEPUTY DIRECTOR
June 13, 2022
JUBEDHA BEGUM Vs. LOKESH
June 17, 2022
JUBEER Vs. STATE OF KARNATAKA
April 21, 2022
JULIYANI MUNDAIN Vs. MANAGER
September 12, 2022
JYOTHI Vs. GOVERNMENT OF KARNATAKA
June 24, 2022
JYOTHI NARAYAN DAS Vs. DEVATHA SAREE BHANDAR
August 18, 2022
JYOTHI PRAKASH SHETTY Vs. STATE OF KARNATAKA
January 17, 2022
JYOTHIPRAKASH PUNACHA Vs. PRADEEPKUMAR SHETTY
July 14, 2022
JYOTI Vs. SHASHIKANT BHIMAPPA YANKANCHI
June 2, 2022
JYOTI Vs. STATE OF KARNATAKA
October 13, 2022
K M MUDDAPPA Vs. NELLAMAKKADA U AIYAPPA
April 22, 2022
K P NARAYANSWAMY Vs. STATE
December 8, 2022
K. C. VEERENDRA Vs. STATE OF KARNATAKA
November 18, 2022
K. DEVADAS Vs. STATE OF KARNATAKA
June 1, 2022
K. DINESH Vs. STATE
October 11, 2022
K. DURGA PRASAD SHETTY Vs. SHASHIKALA
July 11, 2022
K. GOPALA KRISHNAMURTHY Vs. STATE OF KARNATAKA
December 1, 2022
K. GURUBASAVARAJ Vs. SUSHEELAMMA
February 3, 2022
K. GURUPRASAD KAROHATIKAR Vs. CHINNASWAMY
April 8, 2022
K. LAKSHMAIAH REDDY Vs. V. ANIL REDDY
June 24, 2022
K. LAKSHMI Vs. STATE OF KARNATAKA
June 21, 2022
K. M. SURESH KUMAR Vs. STATE OF KARNATAKA
November 9, 2022
K. MAHALAKSHMI Vs. STATE OF KARNATAKA
January 24, 2022
K. MALLAIAH Vs. STATE OF KARNATAKA
June 3, 2022
K. MANJULA Vs. S. R. UMASHANKAR
August 25, 2022
K. MANJUNATH Vs. S. AJITH RAI
October 27, 2022
K. N. SANANDA GANESH Vs. LAKSHMAMMA
August 22, 2022
K. N. SATISH Vs. NAGSON AND CO
November 15, 2022
K. NARAYANA RAO Vs. SMT. LEELA
January 4, 2022
K. NIRANJAN Vs. STATE OF KARNATAKA
August 10, 2022
K. R. MANJULA Vs. STATE OF KARNATAKA
October 11, 2022
K. R. NARAPPA Vs. PRINCIPAL SECRETARY
November 23, 2022
K. RAMAKRISHNA Vs. DIRECTORATE OF ENFORCEMENT
June 24, 2022
K. S. MAHADEVAN Vs. CYPRIAN MENEZES
September 9, 2022
K. S. SHIVASHANKAR Vs. STATE OF KARNATAKA
September 20, 2022
K. SEETHARAMU Vs. STATE OF KARNATAKA
June 27, 2022
K. SHANTHAMMA Vs. A. V. KRISHNAMURTHY
June 24, 2022
K. SOMANATH NAYAK Vs. D. VEERENDRA HEGGADE
May 5, 2022
K. SRINIVAS Vs. KARNATAKA STATE ELECTION COMMISSION
April 18, 2022
K. SRINIVAS REDDY Vs. YASHWANTH ENTERPRISES
February 25, 2022
K. SUNIL KUMAR Vs. STATE OF KARNATAKA
August 8, 2022
K. SURYA KUMAR Vs. E.K. KUMAR
November 16, 2022
K. T. NAVEEN KUMAR Vs. STATE OF KARNATAKA
February 25, 2022
K. T. VENKATAPPA Vs. SEETHAPPA
April 6, 2022
K. THIMMAIAH Vs. VENKATAMMA
January 20, 2022
K. UCHANGAPPA Vs. STATE OF KARNATAKA
June 30, 2022
K. UMA MAHESHWARA REDDY Vs. STATE OF KARNATAKA
October 27, 2022
K. UMARABBA Vs. STATE OF KARNATAKA
September 26, 2022
K. UMESH SHETTY Vs. STATE OF KARNATAKA
September 14, 2022
K. VIRUPAXAPPA Vs. RAJESH BABU
August 26, 2022
K. YASHODA Vs. STATE OF KARNATAKA
October 12, 2022
K.B .SRINIVAS Vs. CHANDRASHEKAR B. PATIL
January 27, 2022
K.B. VIJAYAKUMAR Vs. STATE OF KARNATAKA
August 3, 2022
K.B.NAIK Vs. BAR COUNCIL OF INDIA
November 17, 2022
K.C. RAMESH Vs. ANUSHA M.
April 4, 2022
K.C. RAMU Vs. STATE OF KARNATAKA
August 10, 2022
K.CHANNABASAPPA Vs. STATE OF KARNATAKA
November 17, 2022
K.D.JITHENDRA Vs. SHWETHA
October 11, 2022
K.DODDA ARASAIAH Vs. STATE OF KARNATAKA
July 25, 2022
K.G. KUMAR Vs. K. NANJAPPA
June 29, 2022
K.G.KUMARASWAMY Vs. B.T.THIMMAIAH
December 1, 2022
K.GANGADHAR GOWDA Vs. MANJUNATHA BHANDARY
July 8, 2022
K.HARISH Vs. STATE OF KARNATAKA
July 26, 2022
K.J.JAYARATNA Vs. G. V. VISHWANATHA
August 17, 2022
K.KESHAVA MURTHY Vs. STATE OF KARNATAKA
September 19, 2022
K.KRISHNAPPA Vs. MURALIDHAR HALAPPA
July 21, 2022
K.M. RAMASWAMY Vs. STATE OF KARNATAKA
February 24, 2022
K.M. SIDDIQ Vs. STATE OF KARNATAKA
April 22, 2022
K.M.KIRAN KUMAR Vs. STATE OF KARNATAKA
June 29, 2022
K.MANSOOR Vs. STATE OF KARNATAKA
September 5, 2022
K.MOHAN KRISHNAN Vs. JOINT TRANSPORT COMMISSIONER AND APPELLATE AUTHORITY
September 16, 2022
K.MUDDANNA SHETTY Vs. STATE OF KARNTAKA
June 1, 2022
K.MUNIRAJU Vs. STATE OF KARNATAKA
July 5, 2022
K.N. BASAPPA Vs. B. NAGENDRAPPA
October 19, 2022
K.N. BASAVARADHYA Vs. JOINT DIRECTOR DEPARTMENT OF SURVEY OF LAND RECORDS
August 11, 2022
K.N. NAGESH Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD
June 15, 2022
K.N. NARASIMHAIAH Vs. K.P. YOGESH
October 17, 2022
K.N.KATTIMANI Vs. STATE OF KARNATAKA
July 13, 2022
K.NAGARAJ Vs. SATISHBABU
July 6, 2022
K.P. PRAKASH Vs. K. PRASANNA KUMAR
May 5, 2022
K.P. RAMREDDY Vs. UNION OF INDIA
February 8, 2022
K.P.MAHESHA Vs. RAMESHA
July 20, 2022
K.P.NARASIMHAN Vs. STATE OF KARNATAKA
September 16, 2022
K.PUTTANARASAPPA Vs. STATE OF KARNATAKA
June 13, 2022
K.R. RAGHAVENDRA Vs. RAMESH J.
March 24, 2022
K.R.KUMAR NAIK Vs. STATE BY ANTI CORRUPTION BUREAU
July 26, 2022
K.R.RAJKUMAR Vs. BANGALORE ELECTRICITY SUPPLY COMPANY
September 28, 2022
K.RAMANAGOUDA Vs. PANCHAYAT DEVELOPMENT OFFICER
September 20, 2022
K.RAVINDRA Vs. STATE OF KARNATAKA
September 28, 2022
K.RUKMINAMMA Vs. BHOGA NANJUNDAPPA
September 14, 2022
K.S. JAYARAMU Vs. CHAMUNDESHWARI ELECTRICITY SUPPLY
June 24, 2022
K.S. LATHA Vs. TATA AIG GENERAL INSURANCE CO. LTD.
November 18, 2022
K.S. SUNA MIANDAD Vs. DEPUTY COMMISSIONER
December 8, 2022
K.S. VISHWA KIRAN Vs. STATE OF KARNATAKA
June 9, 2022
K.S.MANJUNATH Vs. STATE OF KARNATAKA
September 3, 2022
K.S.RAMA RAO Vs. SUBBALAKSHMI
November 17, 2022
K.S.RAMEGOWDA Vs. DEPUTY COMMISSIONER
July 13, 2022
K.S.SIVADAS Vs. KUMARI ARYA
November 2, 2022
K.S.SWARNAMBA Vs. STATE OF KARNATAKA
July 5, 2022
K.S.UMASHREE Vs. M.G.SURESH
October 28, 2022
K.SHANTHALAKSHMI Vs. SHARADHA
July 7, 2022
K.SRIRAMAIAH Vs. DEPUTY COMMISSIONER
September 8, 2022
K.SUBRAHMANYA HEGDE Vs. IRAPPA MADDIYAVAR
July 20, 2022
K.T. MAHALINGAIAH Vs. K.V. SHANMUKAIAH
February 4, 2022
K.T.NAVEEN Vs. STATE
April 18, 2022
K.THIMMA REDDY Vs. BASAMMA
September 21, 2022
K.UDAY KUMAR Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT OF KARNATAKA
July 18, 2022
K.V. MAHALAKSHMI Vs. B. IBRAHIM
August 1, 2022
K.V. RAMACHAR Vs. STATE OF KARNATAKA
March 14, 2022
K.V.CHANDRASHEKARA Vs. S.L.MOHAN
July 4, 2022
K.V.GOPAL Vs. MANAGER, UNITED INDIA INSURANCE CO. LTD
June 15, 2022
K.V.MADHUSUDAN YADAV Vs. STATE OF KARNATAKA
September 27, 2022
K.V.NAGESH GOWDA Vs. MUNIVENKATAPPA K.M.
October 31, 2022
K.V.S.PRAKASH Vs. SMT. DODDABORAMMA
November 17, 2022
K.VIJAYKUMAR Vs. STATE OF KARNATAKA
July 4, 2022
K.VISHWANATH GOUDA Vs. STATE OF KARNATAKA
July 6, 2022
KABBALLI DURUGAPPA Vs. STATE OF KARNATAKA
July 29, 2022
KADAPPA Vs. IRABASAVVA
November 10, 2022
KADIRAPPA Vs. STATE OF KARNATAKA
June 28, 2022
KADRIYAPPA Vs. DEPUTY COMMISSIONER,
August 25, 2022
KAISAR PASHA Vs. WASI ULLA
July 5, 2022
KAJAL NARESH KUMAR Vs. UNION OF INDIA
November 16, 2022
KAKAPPA Vs. RAMZANSAB
July 7, 2022
KAKKAREGOL RUDRAPPA Vs. SHANTAMMA
July 4, 2022
KALAKAPPA Vs. PRABHURAJ
February 4, 2022
KALEEM Vs. STATE OF KARNATAKA
July 14, 2022
KALEGOWDA Vs. SIDDARAJU K.S.
September 23, 2022
KALESHA R. Vs. STATE OF KARNATAKA
September 23, 2022
KALLAPPA Vs. UNION OF INDIA
September 7, 2022
KALLAPPA Vs. STATE OF KARNATAKA
October 29, 2022
KALLAPPA Vs. GANDHINAGAR URBAN CO-OPERATIVE CREDIT SOCIETY LTD.
September 2, 2022
KALLAPPA BHIMAPPA MADAR Vs. STATE OF KARNATAKA
July 25, 2022
KALLUR RAJAKUMAR Vs. SUPERINTENDENT OF POLICE
November 9, 2022
KALPANA Vs. STATE OF KARNATAKA
June 10, 2022
KALPANA Vs. STATE OF KARNATAKA
July 8, 2022
KALPANA N.B. Vs. STATE OF KARNATAKA
July 12, 2022
KALYAN Vs. STATE OF KARNATAKA
May 26, 2022
KAMADENU STONE CRUSHERS Vs. P. RAVIKUMAR
June 16, 2022
KAMAL ANNU MAYEKAR Vs. STATE OF KARNATAKA
September 8, 2022
KAMAL SHAHI Vs. STATE OF KARNATAKA
February 1, 2022
KAMALA Vs. STATE OF KARNATAKA
March 2, 2022
KAMALAKARA NARASIMHA BHANDARI Vs. S.V.MANJUNATH
September 3, 2022
KAMALAMMA Vs. MUNISWAMAPPA
June 15, 2022
KAMALAWWA Vs. RAMAPPA M BYAKUD
June 30, 2022
KAMARAJU .P Vs. HINDUJA GLOBAL SOLUTIONS LTD
June 3, 2022
KANAKARADDI Vs. RAMRADDI
July 4, 2022
KANDELA PREM KUMAR Vs. STATE OF KARNATAKA
June 29, 2022
KANDOJI PIROJI BOSALE Vs. STATE OF KARNATAKA
September 19, 2022
KANNAN Vs. NEW INDIA ASSURANCE COMPANY LTD.
July 1, 2022
KANRATAKA VIKAS GRAMEENA BANK Vs. ASST. COMMISSIONER OF INCOME TAX
October 31, 2022
KANTHAPPA Vs. G.R.RAGHU
June 29, 2022
KANTI VEERES HA Vs. STATE OF KARNATAKA
August 18, 2022
KANTILAL BAGRECHA Vs. LEELA BAI
September 21, 2022
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July 1, 2022
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November 16, 2022
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September 14, 2022
KARAN MENON Vs. STATE OF KARNATAKA
June 29, 2022
KARE KHASIM Vs. STATE OF KARNATAKA
September 23, 2022
KAREPPA NINGAPPA ITTANNAVAR Vs. STATE OF KARNATAKA
March 24, 2022
KARIBASAPPA Vs. MALLIKARJUN
December 16, 2022
KARIGOWDA M. Vs. STATE OF KARNATAKA
October 27, 2022
KARIYAPPA Vs. STATE OF KARNATAKA
July 4, 2022
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February 1, 2022
KARNATAKA CHEMISTS AND DRUGGISTS ASSOCIATION Vs. COMPETITION COMMISION OF INDIA
November 10, 2022
KARNATAKA CO-OPERATIVE POULTRY FEDERATION LTD. Vs. STATE OF KARNATAKA
July 29, 2022
KARNATAKA DALITHA SANGARSH SAMITHI Vs. STATE OF KARNATAKA
June 27, 2022
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September 14, 2022
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September 23, 2022
KARNATAKA FINANCIAL SERVICES LTD Vs. NIL
December 7, 2022
KARNATAKA FOREST DEVELOPMENT CORPORATION LTD. Vs. STATE OF KARNATAKA
October 11, 2022
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September 12, 2022
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July 18, 2022
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September 12, 2022
KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD Vs. FRANCISCAN SERVICE SOCIETY OF BANGALORE
May 30, 2022
KARNATAKA LAW SOCIETY Vs. SENIOR LABOUR INSPECTOR
September 28, 2022
KARNATAKA NEERAVARI NIGAM LTD. Vs. DEPUTY COMMISSIONER
September 22, 2022
KARNATAKA NEERAVARI NIGAM LTD. Vs. SPECIAL LAND ACQUISITION OFFICER
September 9, 2022
KARNATAKA POWER CORPORATION LIMITED Vs. PREMNATH H.R
September 26, 2022
KARNATAKA POWER CORPORATION LIMITED Vs. STATE OF KARNATAKA
August 11, 2022
KARNATAKA POWER TRANSMISSION COMPANY LIMITED Vs. RAMAPPA
September 16, 2022
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. SUDHAMANI
September 26, 2022
KARNATAKA PUBLIC SERVICE COMMISSION Vs. NAVEEN
July 21, 2022
KARNATAKA RAJYA KRUSHI MATTU KRUSHIYETHARA HITARAKSHNA VEDIKE Vs. DEPUTY COMMISSIONER
July 14, 2022
KARNATAKA RAJYA MADIVALARA SANGHA Vs. STATE OF KARNATAKA
September 23, 2022
KARNATAKA SERVICE Vs. BHARATH ELECTRONICS LIMITED
June 24, 2022
KARNATAKA STATE CONTRACTORS ASSOCIATION REGD Vs. STATE OF KARNATAKA
July 15, 2022
KARNATAKA STATE HUMAN RIGHT COUNCIL TRUST Vs. STATE OF KARNATAKA
September 9, 2022
KARNATAKA STATE LAW UNIVERSITY Vs. MAHANTESH
February 15, 2022
KARNATAKA STATE MEDICAL AND SALES REPRESENTATIVES ASSOCIATION Vs. ASTRA ZENECA PHARMA INDIA LTD
May 12, 2022
KARNATAKA STATE POLLUTION CONTROL BOARD Vs. M.K. GADKAR
August 16, 2022
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. GANESH
November 8, 2022
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. ASSISTANT LABOUR COMMISSIONER AND APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
May 12, 2022
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER
July 13, 2022
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. MURUGESH
July 7, 2022
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER
June 8, 2022
KARNATAKA STATE SDMC FEDERATION Vs. STATE OF KARNATAKA
September 26, 2022
KARNATAKA STATE SERICULTURE DEVELOPMENT INSTITUTE KANAKAPURA ROAD Vs. BALAKRISHNA M.
August 8, 2022
KARNATAKA TELECOM DEPARTMENT Vs. SURESH
September 6, 2022
KARNATAKA VETERINARY ANIMAL & FISHERIES SCIENCES UNIVERSITY Vs. S.M. BYREGOWDA
February 15, 2022
KARTHIK Vs. STATE OF KARNATAKA
July 12, 2022
KARTHIKA Vs. STATE OF KARNATAKA
July 13, 2022
KARTIK VENKATESH Vs. STATE OF KARNATAKA
September 26, 2022
KARUNAKARA Vs. STATE OF KARNATAKA
September 29, 2022
KASHAWWA Vs. KUTUBUDDIN
September 9, 2022
KASHINATH Vs. STATE OF KARNATAKA
June 10, 2022
KASHINATH Vs. KARNATAKA DEPARTMENT OF PANCHAYAT RAJ
June 23, 2022
KASHINATH SIDRAMAPPA JIGAJINNI Vs. SHEKHAR
August 18, 2022
KASHYAP N. PATEL Vs. JAYA N.D. PATEL
June 17, 2022
KASTHURI Vs. STATE OF KARNATAKA
December 8, 2022
KASTURI Vs. KADAPPA
February 16, 2022
KASTURI Vs. STATE OF KARNATAKA
September 12, 2022
KASTURI NINGAPPA KARIKABBI Vs. ANNARAYA
June 1, 2022
KASTURI RAJUPETA Vs. UNION OF INDIA
March 17, 2022
KAUSAR BEGUM Vs. MAQBOOL PATEL
June 1, 2022
KAVALAPPA Vs. STATE OF KARNATAKA
July 27, 2022
KAVERI Vs. STATE OF KARNATAKA
September 20, 2022
KAVERI TELECOM INFRASTRUCTURE LTD. Vs. DENA BANK
September 9, 2022
KAVITA Vs. VIMALA
July 5, 2022
KAVITHA Vs. STATE OF KARNATAKA
June 8, 2022
KAVITHA L.C. Vs. STATE OF KARNATAKA
October 17, 2022
KAVITHA RANI.B Vs. KARNATAKA VETERINARY ANIMAL & FISHERIES SCIENCES UNIVERSITY
July 19, 2022
KAVITHA S. Vs. STATE OF KARNATAKA
March 7, 2022
KAVVERI TELECOM PRODUCTS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
May 19, 2022
KAYIPALLE MALLIKARJUN Vs. STATE OF KARNATAKA
May 25, 2022
KEERTHI Vs. STATE
November 23, 2022
KEERTHI Vs. STATE OF KARNATAKA
July 4, 2022
KEMPAMMA Vs. RADHA GOPAL
July 19, 2022
KEMPANNA Vs. SAMMYS DREAM LAND COMPANY PVT. LTD.
July 13, 2022
KEMPEGOWDA D.B. Vs. STATE OF KARNATAKA
November 3, 2022
KENCHA @ KENCHAPPA Vs. STATE OF KARNATAKA
April 12, 2022
KENCHAPPA Vs. STATE OF KARNATAKA
June 3, 2022
KENGAPPA Vs. STATE OFKARNATAKA
June 28, 2022
KERAPPA NARYAN KANAGUTKAR Vs. NEW INDIA ASSURANCE COMPANY LTD
June 29, 2022
KERIYAPPA B.K. Vs. K.S.RAMACHANDRAPPA
September 9, 2022
KESHAV KOTESHWARA S/O SANJIVAYYA Vs. STATE OF KARNATAKA
June 3, 2022
KESHAVA REDDY Vs. SYED RAZA HASHMI
November 8, 2022
KHADARSAB Vs. STATE OF KARNATAKA
October 10, 2022
KHAJA HUSSAIN Vs. CITY MUNICIPAL COUNCIL
October 14, 2022
KHAJABANDENAVAJ BABUSAB NADAF Vs. STATE OF KARNATAKA
October 14, 2022
KHALID Vs. STATE OF KARNATAKA
January 12, 2022
KHALILUR REHMAN G. Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
April 20, 2022
KHANDU Vs. STATE OF KARNATAKA
July 6, 2022
KHATUNBI Vs. DADESAB
September 2, 2022
KHIRASA Vs. SHANTA
July 21, 2022
KHUBA Vs. STATE OF KARNATAKA
December 9, 2022
KHUSRO QURESHI Vs. KHAN PARVEZ
August 26, 2022
KIRAN Vs. STATE OF KARNATAKA
September 9, 2022
KIRAN Vs. THILAK PARK POLICE STATION
September 1, 2022
KIRAN Vs. STATE BY WOMEN POLICE STATION
January 3, 2022
KIRAN Vs. APPELLATE AUTHORITY
July 1, 2022
KIRAN AGARWAL Vs. STATE OF KARNATAKA
November 14, 2022
KIRAN GOUDA Vs. STATE OF KARNATAKA
September 15, 2022
KIRAN H D Vs. STATE OF KARNATAKA
October 28, 2022
KIRAN ICHHA KAUR BHASIN Vs. DIRECTOR GENERAL
January 24, 2022
KIRAN KUMAR S Vs. CHIEF MANAGER AND AUTHORISED OFFICER UCO BANK
August 18, 2022
KIRAN KUMAR S. Vs. CHIEF MANAGER, AND AUTHOISED OFFICER, UCO BANK
June 15, 2022
KIRAN SEBASTIYAN Vs. STATE OF KARNATAKA
September 20, 2022
KIRANKUMAR Vs. K. KAVITA
June 23, 2022
KIRTI Vs. YAQUB M.MAHAT
July 26, 2022
KISANPYARI Vs. STATE OF KARNATAKA
February 15, 2022
KISHANRAO Vs. RAJKUMAR
April 20, 2022
KISHORE KUMAR Vs. K. SHAMALA
March 5, 2022
KITTY SHETTY Vs. SUDHA D.SHETTY
September 23, 2022
KMV PROJECTS LTD Vs. STATE OF KARNATAKA
July 8, 2022
KODANDA S.R. Vs. STATE OF KARNATAKA
September 2, 2022
KODIYATAR KARMANBHAI Vs. STATE OF KARNATAKA
November 9, 2022
KONDAPPA NAIDU Vs. STATE OF KARNATAKA
September 26, 2022
KOROMANDAL REFRACTORIES Vs. GENERAL MANAGER
July 1, 2022
KOTA ROHIT Vs. STATE OF KARNATAKA
July 21, 2022
KOTE GROUP OF EDUCATION TRUST Vs. UNION OF INDIA
November 15, 2022
KOTEPPA Vs. STATE OF KARNATAKA
July 13, 2022
KOTRAPPA GURUPADAPPA SHETTAMMANAVAR Vs. JAGADISH YALLAPPA MADAR
September 9, 2022
KOUSHIK A.K. Vs. MANAGER
July 11, 2022
KRIPA Vs. VILAS
October 11, 2022
KRIPLANI M. Vs. BALAKRISHNA S.
November 4, 2022
KRISHI INFRATECH Vs. UNION OF INDIA
December 1, 2022
KRISHNA Vs. STATE OF KARNATAKA
July 8, 2022
KRISHNA Vs. STATE OF KARNATAKA
July 5, 2022
KRISHNA Vs. VIJAYALAXMI
November 3, 2022
KRISHNA Vs. STATE OF KARNATAKA
August 2, 2022
KRISHNA Vs. STATE OF KARNATAKA
September 19, 2022
KRISHNA A.C. Vs. STATE OF KARNATAKA
July 7, 2022
KRISHNA AGRO INDUSTRIES. Vs. AUTHORISED OFFICER
September 8, 2022
KRISHNA ENGINEERING Vs. STATE OF KARNATAKA
May 12, 2022
KRISHNA G. Vs. ABDULA NAZAR
July 18, 2022
KRISHNA N. Vs. MYSORE MAHANAGARA PALIKE
April 12, 2022
KRISHNA N. Vs. NIRMALA
September 1, 2022
KRISHNA STONE CRUSHING INDUSTRIES Vs. STATE OF KARNATAKA
January 12, 2022
KRISHNA URALA Vs. COMMISSIONER
June 27, 2022
KRISHNAJI Vs. STATE OF KARNATAKA
August 12, 2022
KRISHNAM NAIDU Vs. SPECIAL DEPUTY COMMISSIONER, BANGALORE
February 17, 2022
KRISHNAMMA Vs. KALAPPA
July 19, 2022
KRISHNAPPA Vs. MUNIVENKATAPPA
June 1, 2022
KRISHNAPPA Vs. STATE OF KARNATAKA
June 30, 2022
KRISHNAPPA Vs. K. DORESWAMY
January 3, 2022
KRISHNAPPA Vs. STATE OF KARNATAKA
October 18, 2022
KRISHNAPPA Vs. ASHWATHAMMA
August 26, 2022
KRISHNAPPA Vs. STATE OF KARNATAKA
October 10, 2022
KRISHNAPPA Vs. STATE OF KARNATAKA
September 12, 2022
KRISHNAPPA Vs. LAND TRIBUNAL
September 22, 2022
KRISHNAPPA K.M. Vs. UNITED INDIA INS. CO. LTD.,
June 21, 2022
KRISHNAPPA V. Vs. STATE OF KARNATAKA
July 29, 2022
KRISHNARAO Vs. STATE OF KARNATAKA
September 2, 2022
KRISHNEGOWDA Vs. ROYAL SUNDARAM ALLIANZ GENERAL INSURANCE CO. LTD.
November 22, 2022
KRISHNEGOWDA Vs. STATE
April 1, 2022
KRISHNOTECH Vs. KARNATAKA STATE INDUSTRIES DEVELOPMENT CORPORATION LIMITED
November 18, 2022
KRISTAL GROUP Vs. ANEKAL DEVELOPMENT AUTHORITY
March 4, 2022
KRISTAL PROJECTS (INDIA) LTD Vs. STATE OF KARNATAKA
November 15, 2022
KRITHIKA SARASWATHI Vs. K. LAKSHMINARAYANA
November 4, 2022
KRITHIKA SARASWATHI Vs. K. LAKSHMINARAYANA
November 16, 2022
KSF-9 CORPORATE SERVICES PVT. LTD Vs. STATE OF KARNATAKA
June 30, 2022
KSHETHARA PERARA SEVA SAMITHI Vs. RAJENDRA K.V.
July 7, 2022
KSHITHIJA Vs. UNIVERSITY GRANTS COMMISSION
June 27, 2022
KSR FREIGHT CARRIERS Vs. KARNATAKA POWER CORPORATION LIMITED
June 9, 2022
KSRTC Vs. K. SHIVARAM
April 4, 2022
KULLEGOWDA Vs. STATE OF KARNATAKA
June 23, 2022
KUM. MAYAVATHI Vs. STATE OF KARNATAKA
February 14, 2022
KUM. SITHARA S. Vs. STATE OF KARNATAKA
October 18, 2022
KUM.DHARINI R. Vs. STATE OF KARNATAKA
July 26, 2022
KUMAR Vs. STATE OF KARNATAKA
January 28, 2022
KUMAR A Vs. IFFCO TOKIO GENERAL INSURANCE CO LTD
July 5, 2022
KUMAR BABU Vs. STATE OF KARNATAKA
October 20, 2022
KUMAR ISHWAR Vs. NOTATIONAL MEDICAL COMMISSION
March 24, 2022
KUMAR MAHARAJORU Vs. STATE OF KARNATAKA
July 27, 2022
KUMAR S. Vs. STATE
September 7, 2022
KUMAR SOHIL Vs. SUBHAS
February 9, 2022
KUMAR YUVARAJ Vs. GENERAL MANAGER MSRTC
July 26, 2022
KUMARA V. Vs. STATE OF KARNATAKA
August 11, 2022
KUMARASWAMY Vs. STATE OF KARNATAKA
September 19, 2022
KUMARI AROGGAMMA Vs. STATE OF KARNATAKA
July 1, 2022
KUMARI CHAITHRA G.O Vs. STATE OF KARNATAKA
June 24, 2022
KUMARI M. Vs. STATE OF KARNATAKA
March 5, 2022
KUMARI SWETA Vs. MANAGING DIRECTOR, KPTCL
February 23, 2022
KUNAL RAI Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
May 5, 2022
KUNJU KARMOKAR Vs. STATE OF KARNATAKA
July 13, 2022
KUPPANNA Vs. STATE OF KARNATAKA
July 27, 2022
KUSUMA Vs. STATE OF KARNATAKA
July 19, 2022
KUSUMA Vs. R. VENKATARANGA
July 6, 2022
L SATHISH KUMAR Vs. STATE OF KARNATAKA
November 17, 2022
L SHIVANANDAPPA Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
September 12, 2022
L. GOVINDARAJU Vs. BASAVARAJA B.A.
August 23, 2022
L. MAHESH Vs. STATE OF KARNATAKA
June 10, 2022
L. MUNISWAMY Vs. THOMAS RAJAN
November 14, 2022
L. N. RAJESH Vs. ASSISTANT COMMISSIONER
June 20, 2022
L.C.NAGARAJA Vs. STATE OF KARNATAKA
July 14, 2022
L.C.NAGARAJA Vs. STATE OF KARNATAKA
October 17, 2022
L.DAYANANDA Vs. STATE OF KARNATAKA
June 17, 2022
L.KARIYAMMA Vs. STATE OF KARNATAKA
October 29, 2022
L.M.D. POWER WORKS OPC PVT. LTD. Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
November 14, 2022
L.S. TEJASVI SURYA Vs. STATE OF KARNATAKA
February 15, 2022
L.SHIVANANDAPPA Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
September 12, 2022
L.SRINIVASAIAH Vs. DEPUTY COMMISSIONER
July 11, 2022
L.UMESH Vs. STATE OF KARNATAKA
September 21, 2022
LADLE PATEL Vs. SPECIAL LAND ACQUISITION OFFICER
June 2, 2022
LADUBAI Vs. RAMALING
July 15, 2022
LAKSHMAMMA Vs. STATE OF KARNATAKA
June 29, 2022
LAKSHMAMMA Vs. MYSORE URBAN DEVELOPMENT AUTHORITY
July 4, 2022
LAKSHMAMMA Vs. DEPUTY COMMISSIONER
November 16, 2022
LAKSHMAMMA Vs. P R YOGESH
December 7, 2022
LAKSHMAMMA Vs. STATE OF KARNATAKA
September 20, 2022
LAKSHMANA Vs. STATE
June 23, 2022
LAKSHMANA Vs. STATE OF KARNATAKA
June 1, 2022
LAKSHMANA Vs. STATE OF KARNATAKA
November 7, 2022
LAKSHMANA B. Vs. STATE
July 1, 2022
LAKSHMI Vs. K. MALLIKARJUNA
January 21, 2022
LAKSHMI Vs. STATE OF KARNATAKA
June 2, 2022
LAKSHMI DEVI Vs. MURUGESH K.C.
June 23, 2022
LAKSHMI DEVI Vs. LAKSHMIDEVI
November 17, 2022
LAKSHMI NARASIMHA DEVARU Vs. D.POOVAPPA POOJARY
July 26, 2022
LAKSHMI SAGAR Vs. NINGE GOWDA A.B.
November 14, 2022
LAKSHMI VENKATESHWARA KALLU Vs. STATE OF KARNATAKA
June 16, 2022
LAKSHMIBAI Vs. STATE OF KARNATAKA
August 16, 2022
LAKSHMIDEVI Vs. DEVAMMA
September 14, 2022
LAKSHMIKANTA K Vs. STATE OF KARNATAKA
April 18, 2022
LAKSHMIKANTHA Vs. H.R.PRATHIBA
June 27, 2022
LAKSHMINARASIMHA MURTHY Vs. STATE OF KARNATAKA
August 17, 2022
LAKSHMISHA Vs. STATE OF KARNATAKA
March 17, 2022
LAKSHMIVENKATESHWARA KALLU Vs. JOINT DIRECTOR OF MINES
January 4, 2022
LALASAB SIDDAPUR Vs. CHIEF EXECUTIVE OFFICER KARNATAKA STATE BOARD OF AUQAF
August 25, 2022
LALITABAI Vs. BASAVARAJ
November 8, 2022
LALITABAI Vs. ARIF ALI
September 28, 2022
LALITAVVA Vs. HOISALA
September 21, 2022
LALITH KUMAR Vs. KARNATAKA RURAL INFRASTRUCTURE DEVELOPMENT LIMITED
October 10, 2022
LALITHA Vs. STATE OF KARNATAKA
January 14, 2022
LALITHA Vs. RAJASHEKARA MURTHY
July 20, 2022
LALITHA DEVI Vs. STATE OF KARNATAKA
October 27, 2022
LALITHAMMA Vs. DEPUTY COMMISSIONER
August 8, 2022
LALITHAMMA Vs. CHOLAMANDALAM M.S.GENERAL INS.CO.LTD.
July 12, 2022
LALITHAMMA Vs. STATE OF KARNATAKA
June 14, 2022
LALITHAMMA P. THIPPESWAMY Vs. BELGAUM URBAN DEVELOPMENT AUTHORITY
October 27, 2022
LANCHANA K. R. Vs. CHANDRASHEKAR S SARASAMBI
June 23, 2022
LAQSHYA MEDIA PVT.LTD Vs. BANGALORE METROPOLITAN TRANSPORT CORPORATION
July 8, 2022
LARS THOREN Vs. STATE OF KARNATAKA
July 19, 2022
LATHA Vs. ORIENTAL INSURANCE CO. LTD
July 29, 2022
LATHA Vs. STATE OF KARNATAKA
August 22, 2022
LATHA K. S. Vs. STATE OF KARNATAKA
November 17, 2022
LATHA RAJANIKANTH Vs. STATE OF KARNATAKA
August 2, 2022
LATHIF Vs. STATE
October 31, 2022
LAW STUDENTS ASSOCIATION Vs. STATE OF KARNATAKA
March 5, 2022
LAWRENCE Vs. STATE OF KARNATAKA
June 3, 2022
LAXMAN POOJARY Vs. STATE OF KARNATAKA
July 18, 2022
LAXMI Vs. ABDULAREHAMAN
June 20, 2022
LAXMIBAI Vs. UNION OF INDIA
June 23, 2022
LAXMIBAI Vs. SIDDAWWA
July 19, 2022
LAXMIBAI Vs. ALLAPPA
August 17, 2022
LEELAVATHI Vs. LOKESH R.
July 7, 2022
LEELAVATI D.K. Vs. RAJASHEKARAPPA
September 21, 2022
LEENA MONTEIRO Vs. ALWYN DCRUZ
June 21, 2022
LEENA RAKESH Vs. BUREAU OF IMMIGRATION
June 20, 2022
LEGAL MANAGER Vs. M. S. KRISHNACHARY
November 23, 2022
LEGAL MANAGER ICICI LOMBARD GIC LTD. Vs. M.MADAPPA
September 16, 2022
LEGAL MANAGER RELIANCE GENERAL INSURANCE CO. LTD. Vs. BHERULAL
November 16, 2022
LEGAL MANAGER, SHRIRAM GENERAL INSURANCE CO. LTD. Vs. RAJESHWARI
November 10, 2022
LEGAL RECREATION CLUB Vs. STATE OF KARNATAKA
October 13, 2022
LETZKIT FOUNDATION Vs. STATE OF KARNATAKA
April 13, 2022
LILLY REALT PVT LTD Vs. SHAPOOJI PALLONJI AND CO PVT LTD
July 15, 2022
LINGANNA Vs. STATE OF KARNATAKA
March 17, 2022
LINGARAJ P. Vs. STATE OF KARNATAKA
September 12, 2022
LISA APPARELS (PVT.) LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II, EMPLOYEES PROVIDENT FUND ORGANIZATION
February 16, 2022
LISSY JOSHI Vs. DEPUTY COMMISSIONER, MYSURU DISTRICT
January 13, 2022
LIT LOUNGE CAFE Vs. STATE OF KARNATAKA
June 20, 2022
LOHITH Vs. UDAYA GONDA
May 23, 2022
LOHITHA Vs. STATE
June 21, 2022
LOKANATH Vs. M.MUNIYAPPA
July 15, 2022
LOKESH Vs. STATE OF KARNATAKA
July 18, 2022
LOKESH Vs. STATE OF KARNATAKA
July 14, 2022
LOKESH D. Vs. ICICI LOMBARD GEN INSURANCE CO. LTD.
July 19, 2022
LOKESH S.L. Vs. STATE OF KARNATAKA
January 3, 2022
LOKESHA Vs. STATE OF KARNATAKA
April 1, 2022
LUQMAN UNANI MEDICAL COLLEGE AND HOSPITAL Vs. REGISTRAR
June 2, 2022
LYSOSOMAL STORAGE DISORDERS SUPPORT SOCIETY Vs. STATE OF KARNATAKA
July 18, 2022
M A SABITHA Vs. MANEYAPANDA C SUBBAIAH
October 21, 2022
M K SANJAY KUMAR Vs. STATE
April 13, 2022
M V THIPPESWAMY Vs. HANUMANTHAPPA
July 12, 2022
M. A. SALDANHA ADULT Vs. RUTH LOBO
September 21, 2022
M. ABDUL KAREEM Vs. B.R. RANGASWAMY
November 15, 2022
M. B. VENKATASWAMY Vs. VENKATAMMA
June 23, 2022
M. BAB Vs. EAST INDIA TECHNOLOGY PVT LTD.
June 20, 2022
M. C. ASHOK Vs. ASST. COMMISSIONER OF COMMERCIAL TAXES
October 11, 2022
M. DIVYA PRASAD Vs. STATE OF HARYANA
July 8, 2022
M. G. SIDDAPPA Vs. MALLIKARJUNA M.
February 11, 2022
M. GEETHA Vs. B.A. BHEEMARAJ
March 8, 2022
M. GOPAL Vs. GANGA REDDY
October 21, 2022
M. K. COLLEGE OF NURSING Vs. REGISTRAR RGUHS
April 13, 2022
M. K. SHRIKANTH ALIAS SHRIKANTHAGOUDA Vs. STATE OF KARNATAKA
June 15, 2022
M. KADRIYAPPA Vs. DEPUTY COMMISSIONER BANGALORE DISTRICT
August 25, 2022
M. KHADER BASHA Vs. P. SHIVASHANKAR
November 7, 2022
M. NAGARAJA Vs. CHIEF SECRETARY
October 12, 2022
M. NAWAZ BASHA Vs. SECRETARY
October 17, 2022
M. PAVAN KUMAR Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
June 7, 2022
M. R. CHANDRASHEKHAR Vs. RUDRAPPA
November 7, 2022
M. RADHA Vs. K. N. SAGAR
June 1, 2022
M. RAGHU Vs. UNION OF INDIA
June 1, 2022
M. SHARADHA Vs. M. KESHAVAMURTHY
November 21, 2022
M. SHEKARAPPA Vs. STATE OF KARNATAKA
June 13, 2022
M. SOMASHEKHAR Vs. ERAMMA
October 10, 2022
M. SONNEGOWDA Vs. SUJATHA RAM
June 13, 2022
M. SRINIVASA Vs. STATE OF KARNATAKA
August 16, 2022
M. SUBEESH Vs. STATE BY HOLALKERE POLICE
February 1, 2022
M. SURENDRA RAO Vs. M. RAVEENDRA RAO
March 30, 2022
M. SURESH Vs. R. PREMA
June 20, 2022
M. TIPPESWAMY Vs. STATE OF KARNATAKA
October 28, 2022
M. UDAYKUMAR Vs. RAJESWARI
June 28, 2022
M. V. VENKATESH Vs. M. C. VENKATARANGAIAH
November 21, 2022
M. VENKATARAMAIAH Vs. STATE OF KARNATAKA
June 14, 2022
M. VIJAYA KUMAR Vs. DY. SECRETARY
May 6, 2022
M.A. ABOOBAKER Vs. STATE OF KARNATAKA
November 2, 2022
M.AJITHKUMAR Vs. STATE
June 24, 2022
M.B.MANJUNATHA Vs. UMESH BOREGOWDA
September 6, 2022
M.B.PATIL CONSTRUCTIONS LTD. Vs. EXECUTIVE ENGINEER
July 15, 2022
M.B.SADASIIVAIAH Vs. PRINCIPAL SECRETARY
September 23, 2022
M.C. HOMBAKAIAH Vs. STATE OF KARNATAKA
January 4, 2022
M.C. SUBRAMANYAM REDDY Vs. BALAJI STEEL TRADERS DEALERS IN IRON
December 13, 2022
M.C.MARUTHI Vs. M.V. SUBRAMANYA
November 10, 2022
M.C.SUNDRA Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES MYSURU DISTRICT
June 27, 2022
M.CHENNABASAPPA Vs. V.DURGAPPA
July 21, 2022
M.CHIRANJEEVI Vs. STATE OF KARNATAKA
September 3, 2022
M.D. GHOUSE Vs. LALU
March 4, 2022
M.D. MEGHARAJA Vs. KRISHNA REDDY
October 14, 2022
M.DHANALAKSHMI Vs. STATE OF KARNATAKA
July 4, 2022
M.G.SHANTHKUMAR Vs. N.JAYARAM
September 5, 2022
M.H. GANGAPPA Vs. M.H.HONNASHAMAIAH
June 29, 2022
M.K. AHMAD SUPER MARKET Vs. COMMISSIONER, BRUHAT BANGALORE MAHANAGAR PALIKE CORPORATION CIRCLE
August 22, 2022
M.K.NING Vs. STATE OF KARNATAKA
November 23, 2022
M.K.ROADLINES Vs. STATE OF KARNATAKA
July 22, 2022
M.K.THAMMAIAH Vs. NAGARAJ
September 13, 2022
M.L.NAGARAJA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
July 14, 2022
M.L.RAMACHANDRA Vs. SOUMYA
July 29, 2022
M.M. KARIAPPA Vs. ADVANCE MAGAZINE PUBLISHERS
November 10, 2022
M.M. LAKSHMESHWARA MUTT Vs. JAYKUMAR
September 16, 2022
M.M.MAHADEV Vs. STATE OF KARNATAKA
July 5, 2022
M.MADAPPA Vs. STATE OF KARNATAKA
September 19, 2022
M.MADHU Vs. H. SHARADA
July 18, 2022
M.MANJULA Vs. STATE OF KARNATAKA
September 3, 2022
M.MUNIKRISHNA Vs. S.SHANTHAKUMARI
July 14, 2022
M.N. HARISH Vs. STATE OF KARNATAKA
November 9, 2022
M.N. LALITHA Vs. HINDUSTHAN PETROLEUM CORPORATION LIMITED
January 3, 2022
M.N. SUNIL Vs. STATE OF KARNATAKA
July 1, 2022
M.N. SWAMIGOWDA Vs. MARIGOWDA A
April 7, 2022
M.N.ENTERPRISES Vs. NOVUS AND BERRYS INDIA PARTNERSHIP FIRM
July 29, 2022
M.P. KAVEESHA Vs. VASANTHAMALA DATTATRI
August 12, 2022
M.P.PARAMESHWARAPPA Vs. STATE OF KARNATAKA
September 8, 2022
M.P.RAVISHANKAR Vs. T.SHIVAPRAKASH
July 8, 2022
M.PRADEEP Vs. K.ANUPA
July 26, 2022
M.PRAVEEN Vs. STATE OF KARNATAKA
September 15, 2022
M.R. MANJA Vs. STATE OF KARNATAKA
November 15, 2022
M.R.FARMS Vs. STATE OF KARNATAKA
September 20, 2022
M.R.GOVINDRAJU Vs. STATE OF KARNATAKA
May 25, 2022
M.R.JAYARAM Vs. DEPUTY COMMISSIONER
September 5, 2022
M.R.SEETHARAM Vs. K.G.VENKATESH
July 18, 2022
M.RATHNA Vs. B.CHANDRA SHEKHAR
December 14, 2022
M.S. KADKOL Vs. STATE OF KARNATAKA
January 31, 2022
M.S. MANJUNATHA Vs. M.D.LOKESHA
September 16, 2022
M.S. SATHYA NARAYANA Vs. LINGARAJE URS
April 22, 2022
M.S.CHETAN Vs. GOVERNMENT OF KARNATAKA
July 4, 2022
M.S.DODDAIAH Vs. P.RAVIKUMAR
September 19, 2022
M.S.NAGAPPA Vs. STATE OF KARNATAKA
September 19, 2022
M.S.PRAVEEN Vs. STATE OF KARNATAKA
July 19, 2022
M.S.RAGHU Vs. STATE OF KARNATAKA
September 13, 2022
M.SHAMAIAH Vs. KARNATAKA MILK FEDERATION
July 5, 2022
M.SHIVANNA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD.
September 3, 2022
M.SURESH KUMAR Vs. STATE OF KARNATAKA
September 6, 2022
M.T. KARIYAPPA Vs. G.P. UDAYA
June 14, 2022
M.T.KEMPEGOWDA Vs. COMMISSIONER
September 5, 2022
M.V. RAJU Vs. N.G. KOTRABASAPPA
January 4, 2022
M.V.KANAKARAJ Vs. REGIONAL COMMISSIONER
September 13, 2022
M.V.KRISHNAMURTHY Vs. M.KRISHNAMURTHY
July 12, 2022
M.V.RAJAMMA Vs. S. RAVISHANKAR
June 22, 2022
M.VENKATESH Vs. PUSHPA C.K.
October 14, 2022
M.VINAYAK Vs. STATE OF KARNATAKA
August 11, 2022
M.VISHWESHWARAIAH SOUHARDA Vs. INCOME TAX OFFICER
June 23, 2022
M/S AQUASUB ENGINEERING Vs. KARNATAKA MAHARSHI VALMIKI SCHEDULE TRIBE DEVELOPMENT
May 6, 2022
M/S MANASA NURSING HOME CHATRAKERI Vs. TOWN PANCHAYATH
April 21, 2022
M/S MERSEN INDIA PVT. LTD. Vs. DEPUTY LABOUR COMMISSIONER AND THE CERTIFYING OFFICE UNDER THE IE(SO) ACT
September 6, 2022
M/S ORIENT TRADERS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
December 16, 2022
M/S. AKSHATHA MINERALS PRIVATE LTD Vs. M/S. GNANEE BUSINESS CORPORATION A PARTNERSHIP FIRM
January 28, 2022
M/S. SAPL-GCC JV Vs. GOVERNMENT OF INDIA
February 23, 2022
M/S.UNITED BROTHERS HEALTHCARE SERVICES PVT LTD Vs. MINISTRY OF HEALTH AND FAMILY WELFARE
December 6, 2022
MACAWBER BEEKAY PVT. LTD. Vs. BHARAT HEAVY ELECTRICALS LTD.
November 2, 2022
MADAIAH Vs. STATE
March 7, 2022
MADAN Vs. STATE OF KARNATAKA
July 11, 2022
MADAN RAO Vs. STATE OF KARNATAKA
April 4, 2022
MADANGOPAL Vs. STATE OF KARNATAKA
August 16, 2022
MADAPPA Vs. STATE OF KARNATAKA
September 30, 2022
MADAPPA Vs. STATE OF KARNATAKA
June 21, 2022
MADHAVA BANGERA Vs. STATE OF KARNATAKA
September 7, 2022
MADHAVENDRA SINGH Vs. GENERAL MANAGER (H)
June 14, 2022
MADHAVI LATHA Vs. PRUTHVIRAJ PANDE
July 14, 2022
MADHI TRADING CO. Vs. JOINT CHIEF CONTROLLER OF EXPLOSIVES
July 29, 2022
MADHU Vs. STATE
July 28, 2022
MADHU Vs. STATE OF KARNATAKA
May 19, 2022
MADHU Vs. STATE OF KARNATAKA
October 13, 2022
MADHU C.S. Vs. GIRISH
July 12, 2022
MADHU G. Vs. G.PRAKASH
September 21, 2022
MADHU PRIYA Vs. BALAJI STONE CRUSHER
July 6, 2022
MADHUBAN HOTELS PVT. LTD. Vs. NATIONAL HOUSING CO-OPERATIVE SOCIETY LTD.
October 11, 2022
MADHUMANGAL VITTHALDAS KALANTRI Vs. STATE OF KARNATAKA
August 17, 2022
MADHUMITA SWAMY Vs. STATE OF KARNATAKA
November 18, 2022
MADHUSUDHAN R. Vs. STATE OF KARNATAKA
November 2, 2022
MADHUVANA HOUSING BUILDING CO-OPERATIVE SOCIETY Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER
November 2, 2022
MAHABALESHWAR MADEV HEGDE Vs. SADHANA MADEV HEGDE
November 21, 2022
MAHABALESHWAR RAMAYYA HEGDE Vs. STATE OF KARNATAKA
July 13, 2022
MAHADEV Vs. S.SETVAKUMAR
July 12, 2022
MAHADEV Vs. PRIYA
July 7, 2022
MAHADEV Vs. STATE OF KARNATAKA
June 13, 2022
MAHADEV Vs. STATE OF KARNATAKA
September 1, 2022
MAHADEV Vs. ARUNA BALASAB BORADE
November 15, 2022
MAHADEV Vs. SHANTAWWA
June 3, 2022
MAHADEVA Vs. STATE OF KARNATAKA
March 16, 2022
MAHADEVA Vs. STATE OF KARNATAKA
December 9, 2022
MAHADEVA Vs. STATE OF KARNATAKA
June 20, 2022
MAHADEVA SWAMY Vs. STATE OF KARNATAKA
March 9, 2022
MAHADEVAIAH Vs. COMMISSIONER MEMBER SECRETARY
August 10, 2022
MAHADEVAIAH Vs. STATE OF KARNATAKA
August 1, 2022
MAHADEVAMMA Vs. MALLIKARJUN
October 18, 2022
MAHADEVAMMA Vs. SPECIAL DEPUTY COMMISSIONER
September 13, 2022
MAHADEVAMMA Vs. MANAGING DIRECTOR KSRTC DEPOT
July 15, 2022
MAHADEVANAYAKA Vs. STATE OF KARNATAKA
October 29, 2022
MAHADEVAPPA Vs. STATE OF KARNATAKA
August 22, 2022
MAHADEVI Vs. SANTOSH
August 18, 2022
MAHADEVU Vs. STATE OF KARNATAKA
August 12, 2022
MAHALAKSHMI ENGINEERING WORKS Vs. BANGALORE ELECTRICITY SUPPLY COMPANY
November 9, 2022
MAHALINGA POOJARI Vs. STATE OF KARNATAKA
June 28, 2022
MAHAMAD RAHEEM H.B. Vs. STATE OF KARNATAKA
October 12, 2022
MAHAMMAD ALI AKBAR @ ALI UMAR S/O HASSAN MAHAMMAD Vs. STATE OF KARNATAKA
June 6, 2022
MAHAMMAD MUTHAHIR UR REHMAN Vs. MOHAMMAD HUSSAIN
July 4, 2022
MAHAMMAD SHAMSHAD ALAM Vs. STATE OF KARNATAKA
October 12, 2022
MAHAMMAD SHAREEF P.M Vs. STATE OF KARNATAKA
June 2, 2022
MAHAMMED MUSTHAFA Vs. STATE OF KARNATAKA
July 26, 2022
MAHAMMED RIYAZ Vs. STATE OF KARNATAKA
November 22, 2022
MAHANTESH Vs. MANAGING DIRECTOR
September 15, 2022
MAHANTESH Vs. NETHARAVATI
February 25, 2022
MAHANTESH Vs. STATE OF KARNATAKA
June 30, 2022
MAHANTESH Vs. STATE OF KARNATAKA
November 23, 2022
MAHANTESH R.NAYAK Vs. REGISTRAR
September 27, 2022
MAHANTHARAN K.MUNUSAMY Vs. UNION OF INDIA
July 19, 2022
MAHARAJA EDUCATION TRUST Vs. UNION OF INDIA
April 20, 2022
MAHAVEER Vs. CHAMPAWWA
July 11, 2022
MAHEBOOB Vs. STATE OF KARNATAKA
June 23, 2022
MAHENDRA L. Vs. STATE OF KARNATAKA
July 1, 2022
MAHENDRA S. Vs. STATE OF KARNATAKA
November 18, 2022
MAHENDRA SANKA Vs. STATE OF KARNATAKA
July 11, 2022
MAHENDRARAJ UBHALE Vs. DIVISIONAL CONTROLLER
September 8, 2022
MAHESH Vs. STATE OF KARNATAKA
September 3, 2022
MAHESH Vs. STATE OF KARNATAKA
August 18, 2022
MAHESH Vs. STATE OF KARNATAKA
June 21, 2022
MAHESH Vs. STATE OF KARNATAKA
November 2, 2022
MAHESH Vs. ANIL
November 3, 2022
MAHESH K. Vs. CHIEF SECRETARY
July 8, 2022
MAHESH K.N. @ MAHESH NANJUNDASWAMI KARGAL Vs. STATE OF KARNATAKA
January 24, 2022
MAHESH KUMAR R. Vs. STATE OF KARNATAKA
June 1, 2022
MAHESH N.T Vs. STATE OF KARNATAKA,
June 2, 2022
MAHESH V. Vs. STATE OF KARNATAKA
August 11, 2022
MAHESHA Vs. STATE OF KARNATAKA
September 27, 2022
MAHESHA Vs. STATE OF KARNATAKA
September 22, 2022
MAHESHWAR REDDY Vs. STATE BY R.R NAGAR P.S.
January 3, 2022
MAHIBOOB BASHA Vs. STATE OF KARNATAKA
August 2, 2022
MAHIBOOB SAB Vs. STATE OF KARNATAKA
May 31, 2022
MAHIBOOBSAB IMAMHUSAIN BAGAWAN Vs. SPECIAL LAND ACQUISITION OFFICER, MALAPRABHA PROJECT NO. 1
February 15, 2022
MAHRAJBI IMAM HUSSAIN Vs. MANAGING DIRECTOR
October 11, 2022
MAIBOOB Vs. SANTHI S.
June 1, 2022
MAIBOOB Vs. STATE OF KARNATAKA
June 30, 2022
MAILARI Vs. STATE OF KARNATAKA
July 1, 2022
MAINUDDIN Vs. SUSHILA YASHWANT KAMBALE
September 7, 2022
MAKDUMSAB Vs. STATE OF KARNATAKA
October 29, 2022
MALA N. Vs. DIRECTOR KARNATAKA GOVT INSURANCE DEPARTMENT
June 30, 2022
MALAGOUDA Vs. VEERASHAIVA URBAN
September 20, 2022
MALAKAJAPPA S.DHARI Vs. MANAGEMENT
September 28, 2022
MALAKARI Vs. STATE OF KARNATAKA
May 25, 2022
MALASHRI Vs. STATE OF KARNATAKA
July 4, 2022
MALATESH Vs. LATA
September 1, 2022
MALATHI M. BIRADAR Vs. STATE OF KARNATAKA
November 22, 2022
MALIKARJUN HANJI Vs. STATE OF KARNATAKA
July 11, 2022
MALKANGOUDA Vs. STATE OF KARNATAKA
June 1, 2022
MALLAPPA Vs. STATE OF KARNATAKA
July 28, 2022
MALLAPPA Vs. VEERESH
July 21, 2022
MALLAPPA Vs. DRAKSHYANI CHANNAVEERAPPA ANAND
July 12, 2022
MALLAPPA Vs. TRUPTI
September 12, 2022
MALLAPPA NINGAPPA VADDARAGAVI Vs. STATE OF KARNATAKA
September 5, 2022
MALLAVVA Vs. DEPUTY COMMISSIONER
November 9, 2022
MALLAWWA Vs. FAKIRAPPA
September 14, 2022
MALLESHA Vs. STATE OF KARNATAKA
June 9, 2022
MALLESHA Vs. ANNAPPA
April 1, 2022
MALLIKA Vs. STATE OF KARNATAKA
June 29, 2022
MALLIKAR Vs. GOVERNMENT OF KARNATAKA
June 15, 2022
MALLIKARJUN Vs. STATE OF KARNATAKA
July 20, 2022
MALLIKARJUN Vs. SPECIAL LAND ACQUISITION OFFICER
September 7, 2022
MALLIKARJUN Vs. PRINCIPAL SECRETARY, DEPARTMENT
April 22, 2022
MALLIKARJUN Vs. STATE OF KARN ATAKA
September 28, 2022
MALLIKARJUNA Vs. VASANTHA
February 17, 2022
MALLIKARJUNA Vs. STATE OF KARNATAKA
June 28, 2022
MALLIKARJUNA B.H. Vs. STATE OF KARNATAKA
July 28, 2022
MALLIKARJUNA KUNDGOL Vs. STATE OF KARNATAKA
September 16, 2022
MALLIKARJUNA SWAMY D.M. Vs. U.R. ANNESH
August 16, 2022
MALLIKARJUNAPPA Vs. STATE OF KARNATAKA
May 26, 2022
MAMATHA Vs. T.P. HITHENDRA
April 5, 2022
MAMATHA Vs. STATE OF KARNATAKA
January 3, 2022
MAMATHA J. Vs. STATE
April 8, 2022
MAMATHA R. Vs. STATE OF KARNATAKA
September 1, 2022
MAMTAJ BEGUM Vs. RABUNABI
November 3, 2022
MAMTHA TEXTILES Vs. BABULALJAIN
February 2, 2022
MANAANK MUDALIAR Vs. STATE OF KARNATAKA
March 5, 2022
MANAGEMENT OF BHARAT FRITZ WERNER LTD. Vs. BHARAT FRITZ WERNER
June 29, 2022
MANAGEMENT OF HINDALCO INDUSTRIES LTD Vs. GENERAL SECRETARY, INDAL EMPLOYEES UNION
April 21, 2022
MANAGEMENT OF HINDALO INDUSTRIES LIMITED Vs. GENERAL SECRETARY
March 21, 2022
MANAGEMENT OF M/S. GRASIM INDUSTRIES LTD Vs. GENERAL SECRETRY HARIHAR POLYFIBERS
July 5, 2022
MANAGEMENT OF SRI ANJANEYA CO-OPERATIVE BANK LTD Vs. N.G. GOVINDAPPA
January 3, 2022
MANAGER Vs. A.S.BALKISH BANU
September 12, 2022
MANAGER Vs. THAKHRANAIK
July 19, 2022
MANAGER Vs. APPANNA
July 7, 2022
MANAGER Vs. IMRAN PASHA
July 4, 2022
MANAGER Vs. GOURABAI
June 22, 2022
MANAGER Vs. BHAGYAMMA
June 30, 2022
MANAGER CHOLAMANDALAM GENERAL INSURANCE CO. LTD. Vs. K.S.DEEPAK
September 12, 2022
MANAGER THE NEW INDIA ASSURANCE CO. LTD Vs. MEENA W/O SURESH JAIN
April 22, 2022
MANAGER, IFFCO-TOKIO GIC LTD. Vs. BHEEMANNA
July 11, 2022
MANAGER, NATIONAL INSURANCE CO. LTD. Vs. AMRUTA
March 10, 2022
MANAGER, ORIENTAL INSURANCE CO.LTD. Vs. UDAY
December 7, 2022
MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. NARAYANAGOWDA
October 10, 2022
MANAGER,ORIENTAL INSURANCE CO. LTD Vs. MARIGOWDA
November 3, 2022
MANAGING DIRECTOR Vs. GHANSHAM
September 20, 2022
MANAGING DIRECTOR Vs. GHANMATHSWAMY
September 21, 2022
MANAGING DIRECTOR Vs. KUMAR PRANAM BHUJANG JANGALE
September 2, 2022
MANAGING DIRECTOR Vs. SHIVAJI VASANT PATIL
September 2, 2022
MANAGING DIRECTOR Vs. AMEEN
September 2, 2022
MANAGING DIRECTOR Vs. ANNAPURNA
September 19, 2022
MANAGING DIRECTOR Vs. FAKIRAPPA
September 22, 2022
MANAGING DIRECTOR Vs. MAHADEVI
September 7, 2022
MANAGING DIRECTOR BANGALORE METROPOLITAN TRANSPORT CORPORATION CENTRAL OFFICE Vs. MASTER KENCHAPPA
July 19, 2022
MANAGING DIRECTOR KSRTC Vs. HEMAVATHI S.
July 11, 2022
MANAGING DIRECTOR MANGALORE ELECTRICITY SUPPLY CO. LTD. Vs. PURANDARA DAS
September 7, 2022
MANAGING DIRECTOR, HESCOM Vs. SHANKARAGOUDA
November 2, 2022
MANAGING DIRECTOR, REITAR SAHAKARI SAKKARE KARKHANE NIYAMIT Vs. AMEEN
September 2, 2022
MANAGING DIRECTOR,BHARATIYA RESERVE BANK Vs. SANTHOSH KUMAR S.
June 27, 2022
MANAPPA D. VAJJAL Vs. STATE OF KARNATAKA
August 22, 2022
MANAV CHOPRA Vs. STATE OF KARNATAKA
July 11, 2022
MANCHAIAH Vs. HYAMAIAH
October 31, 2022
MANCHANAYAKA Vs. STATE OF KARNATAKA
August 1, 2022
MANDAR Vs. STATE OF KARNATAKA
July 13, 2022
MANDYA DISTRICT CO-OPERATIVE MILK PRODUCER?S SOCIETIES UNION LTD Vs. STATE OF KARNATAKA
March 2, 2022
MANGAL DEEP Vs. MURALIDHAR
February 8, 2022
MANGALA Vs. MANAGING DIRECTOR OF MSRTC
June 22, 2022
MANGALA HAREESH Vs. STATE OF KARNATAKA
May 24, 2022
MANGALORE UNIVERSITY Vs. TOTAL I.T. SOLUTIONS
June 30, 2022
MANIPAL ACADEMY OF HEALTH AND EDUCATION Vs. MANIPAL ACADEMY OF HIGHER EDUCATION A PUBLIC TRUST
December 6, 2022
MANIPAL ACADEMY OF HIGHER EDUCATION Vs. STATE OF KARNATAKA
June 1, 2022
MANIPAL TECHNOLOGIES LIMITED Vs. STATE OF KARNATAKA
March 17, 2022
MANISH DHETTY Vs. STATE OF KARNATAKA
February 25, 2022
MANISH JAYASUKHLAL TEJANI Vs. DAEVI PRAKASH SETH
August 17, 2022
MANISH KUMAR AGNIHOTRI Vs. NEHA AGNIHOTRI
July 6, 2022
MANISH KUMAR SINGH Vs. STATE OF KARNATAKA
August 8, 2022
MANISH LUTHRA Vs. STATE
June 16, 2022
MANISH RAO Vs. RAGHAVA REDDY AND ASSOCIATES
May 30, 2022
MANISH RAVILAL PATEL Vs. STATE OF KARNATAKA
December 20, 2022
MANIYAMMA Vs. STATE OF KARNATAKA
September 28, 2022
MANJAIAH Vs. STATE OF KARNATAKA
June 29, 2022
MANJAMMA Vs. MUDDARAJU
November 18, 2022
MANJAYYA Vs. KHANDOJI RAO
September 6, 2022
MANJEER Vs. STATE OF KARNATAKA
December 2, 2022
MANJIALPAL Vs. STATE
June 8, 2022
MANJU NAIK Vs. STATE OF KARNATAKA
November 17, 2022
MANJULA Vs. BASAPPA
November 16, 2022
MANJULA Vs. STATE OF KARNATAKA
June 30, 2022
MANJULA Vs. B.T.RAJAMMA
March 17, 2022
MANJULA Vs. STATE OF KARNATAKA
October 28, 2022
MANJULA ABHAYACHANDRA Vs. STATE OF KARNATAKA
September 26, 2022
MANJULAMMA Vs. B.A.RAMESH
September 20, 2022
MANJULAMMA Vs. ASSISTANT COMMISSIONER
December 8, 2022
MANJUNATH Vs. STATE OF KARNATAKA
December 2, 2022
MANJUNATH Vs. STATE OF KARNATAKA
June 17, 2022
MANJUNATH Vs. STATE OF KARNATAKA
July 29, 2022
MANJUNATH Vs. SUB INSPECTOR OF POLICE
April 5, 2022
MANJUNATH Vs. RUDRAGOUDA
September 14, 2022
MANJUNATH Vs. STATE OF KARNATAKA
February 1, 2022
MANJUNATH Vs. DIVISIONAL CONTROLLER, KSRTC
February 17, 2022
MANJUNATH Vs. SUNIL
April 19, 2022
MANJUNATH B. Vs. PRINCIPAL SECRETARY DEPARTMENT OF REVENUE (FOOD)
November 30, 2022
MANJUNATH BHANDARY Vs. STATE OF KARNATAKA
October 31, 2022
MANJUNATH G. Vs. STATE OF KARNATAKA
October 27, 2022
MANJUNATH ISHWARAPPA MIRAJKAR Vs. MANGALABAI
November 2, 2022
MANJUNATH K.H S/O HANUMANTHARAYAPPA Vs. STATE OF KARNATAKA
December 6, 2022
MANJUNATH R. Vs. STATE OF KARNATAKA
July 20, 2022
MANJUNATH S.V. Vs. STATE OF KARNATAKA
October 11, 2022
MANJUNATH SHIVAPPA HUBBALLI Vs. STATE OF KARNATAKA
November 10, 2022
MANJUNATH SINGH Vs. STATE
June 27, 2022
MANJUNATH T DODDAMANI Vs. STATE BY TARIKERE TOWN POLICE STATION
July 5, 2022
MANJUNATH TIRAKAPPA MALAGI Vs. GURUSIDDAPPA TIRAKAPPA MALAGI
September 23, 2022
MANJUNATH.M.R. Vs. AUTHORIZED OFFICER
July 8, 2022
MANJUNATHA Vs. STATE OF KARNATAKA
July 8, 2022
MANJUNATHA Vs. STATE
May 31, 2022
MANJUNATHA Vs. STATE OF KARNATAKA
January 20, 2022
MANJUNATHA G S/O GOVINDARAJ Vs. STATE
July 13, 2022
MANJUNATHA G. Vs. STATE OF KARNATAKA
September 16, 2022
MANJUNATHA L.K. Vs. STATE OF KARNATAKA
July 15, 2022
MANJUNATHA M. R. Vs. KUVEMPU UNIVERSITY JNANA SAHYADRI
June 1, 2022
MANJUNATHA N. Vs. STATE OF KARNATAKA
August 10, 2022
MANJUNATHA S. Vs. STATE OF KARNATAKA
July 22, 2022
MANJUNATHA S.J. Vs. ANTHONY JOSEPH
July 18, 2022
MANJUNATHASWAMY L. Vs. STATE OF KARNATAKA
July 14, 2022
MANJURADDI Vs. STATE OF KARNATAKA
September 6, 2022
MANOBALU K. Vs. DIRECTOR GENERAL TRAINING
June 1, 2022
MANOHAR PATEL.R Vs. UNION OF INDIA
July 19, 2022
MANOJ Vs. STATE OF KARNATAKA
July 11, 2022
MANOJ Vs. JAYASHEEL KUMAR ULLATTI
August 26, 2022
MANOJ C.U. Vs. STATE
September 8, 2022
MANOJ GOWDA M Vs. STATE OF KARNATAKA
September 15, 2022
MANOJ PREM NICHANI Vs. STATE OF KARNATAKA
September 16, 2022
MANOJ V NADU Vs. STATE
June 22, 2022
MANTESH Vs. STATE OF KARNATAKA
April 22, 2022
MANYTA INTERNATIONAL SCHOOL Vs. STATE OF KARNATAKA
September 15, 2022
MANYTA INTERNATIONAL SCHOOL Vs. STATE OF KARNATAKA
November 10, 2022
MANZA POLYMERS PVT. LTD. Vs. KARNATAKA STATE FINANCIAL CORPORATION, BANGALORE
June 28, 2022
MAQBOOL PATEL MD ALI MALLABAD Vs. UNION OF INDIA
September 20, 2022
MAQBOOLUNNISSA Vs. S.K.RANJAN
July 12, 2022
MARAMMA Vs. MALLEGOWDA
April 8, 2022
MARAPPA SHIVRAM PATGAR Vs. CHANDRAKANT NARAYAN HARIKANTRA
September 9, 2022
MARGADARSHAN EDUCATION TRUST Vs. SECRETARY MEDICAL EDUCATION
October 13, 2022
MARGADARSI CHITS (KAR) PVT. LTD. Vs. NARAYAN KOTESHWARA RAO
March 16, 2022
MARGARET VASE Vs. AMEENA
October 27, 2022
MARIYAMMA Vs. SUYAMBULINGAM V.
December 6, 2022
MARLINGA Vs. STATE OF KARNATAKA
February 3, 2022
MARUTHI Vs. STATE OF KARNATAKA
July 8, 2022
MARUTHI VIDYA SAMSTHE Vs. STATE OF KARNATAKA
October 12, 2022
MARUTI Vs. STATE OF KARNATAKA
August 23, 2022
MARUTI Vs. BRANCH MANAGER UNION BANK OF INDIA
July 21, 2022
MARUTI Vs. SHASHIKALA
June 1, 2022
MARUTI MALLAPPA KAMU Vs. KIRAN NAGESH KAMU
November 16, 2022
MARUTI PONDU GAVADA Vs. STATE OF KARNATAKA
September 3, 2022
MARUTI SHIVAPPA PATIL Vs. STATE OF KARNATKA
September 26, 2022
MARWIN GOVIAS Vs. DEPUTY DIRECTOR MINES & GEOLOGY DEPARTMENT
March 25, 2022
MASHNU Vs. LAND TRIBUNAL
September 23, 2022
MASTER MANU Vs. T.J. NAIK AND CO
June 21, 2022
MASTER PAVAN S Vs. STATE OF KARNATAKA
April 7, 2022
MASTER SIDHANTH Vs. GOVINDARAJU
September 9, 2022
MASTER YATHISH KUMAR Vs. SURESH KHANNA B
October 10, 2022
MASTERS MANAGEMENT CONSULTANTS (INDIA) PRIVATE LTD Vs. NITESH ESTATES LIMITED
July 1, 2022
MATHA TRADERS Vs. STATE OF KARNATAKA
September 9, 2022
MATHOSHREE MITRA MANDALI Vs. STATE OF KARNATAKA
July 14, 2022
MATILDA D. LIMA Vs. KHAJA BEE
February 3, 2022
MAYA HOTELS PVT LTD Vs. MANAGING DIRECTOR
October 31, 2022
MAYAMMA Vs. P NAGARAJ
April 11, 2022
MAYAPPA Vs. VITHAL
October 28, 2022
MAYAPPA Vs. STATE OF KARNATAKA
September 1, 2022
MAZID ALI Vs. STATION HOUSE OFFICER
July 21, 2022
MDN ENTERPRISES Vs. LOKESH E
June 16, 2022
MEDAK SUMITRA Vs. STATE OF KARNATAKA
June 23, 2022
MEENA B.G Vs. STATE OF KARNATAKA
February 25, 2022
MEENA D. THAKUR Vs. L. BALAKRISHNAMA NAIDU
March 28, 2022
MEENAKSHI Vs. STATE OF KARNATAKA
September 23, 2022
MEENAKSHI Vs. SHIVAPPA
July 4, 2022
MEENAKSHI ALIAS SAROJINI Vs. STATE OF KARNATAKA
May 27, 2022
MEENATCHI ROTOPACK Vs. GANAPATI FISHING LINES PRIVATE LIMITED
September 26, 2022
MEERA BAI Vs. AMBOJI RAO
April 5, 2022
MEGHA N. Vs. GURUCHARAN N. C.
June 14, 2022
MEHABOOB Vs. MOHAMMADGOUS
November 17, 2022
MEHABOOB BI Vs. PRESIDENT TALUKA ENROACHMENT REMOVAL COMMITTEE & TAHASILDAR HOSAPETE
September 22, 2022
MEMBER SECRETARY Vs. KARNATAKA STATE INFORMATION
April 13, 2022
MENDIKONDA KUMAR Vs. STATE OF KARNATAKA
November 18, 2022
MESH TRANS GEARS PVT LTD. Vs. STATE OF KARNATAKA
September 5, 2022
METRO CASH & CARRY INDIA PVT. LTD. Vs. ARAMBHAN HOSPITALITY SERVICES LTD.
April 7, 2022
MICHAEL GRAHAM PRINCE Vs. NISHA MISRA
February 24, 2022
MICHEAL FLOYD ESHWER Vs. STATE
February 17, 2022
MILAAP SOCIAL VENTURES INDIA PVT. LTD Vs. GOOGLE INDIA PVT. LTD
November 23, 2022
MILIND Vs. MAHINDRA
November 17, 2022
MILTON SUHUMAR Vs. STATE OF KARNATAKA
July 20, 2022
MINERAL ENTERPRISES LIMITED Vs. STATE OF KARNATAKA
October 21, 2022
MINIONS VENTURES PRIVATE LIMITED Vs. HARDIK SHAH
August 11, 2022
MINOR PRANEETH K.G Vs. STATE OF KARNATAKA
March 31, 2022
MIRLE VARADARAJ Vs. STATE OF KARNATAKA
June 27, 2022
MISBAHUDDIN S. Vs. STATE OF KARNATAKA
June 8, 2022
MISBAHUDDIN S. Vs. STATE OF KARNATAKA
August 11, 2022
MISS TAZEEN INAMDAR Vs. CHAIRMAN
June 23, 2022
MISS. PRIYANKA PRADEEP GAVADE Vs. DIVISIONAL MANAGER
June 28, 2022
MITHUN Vs. STATE OF KARNATAKA
October 20, 2022
MITHUN RATHOD Vs. STATE OF KARNATAKA
September 30, 2022
MODINSAB Vs. SANJU SHANKAR GADKARI
September 19, 2022
MOHAMED ALI Vs. COMMISSIONER OF SERVICE TAX
June 23, 2022
MOHAMED ARIF JAMEEL Vs. STATE OF KARNATAKA
April 21, 2022
MOHAMED ARIF JAMEEL Vs. STATE OF KARNATAKA
February 17, 2022
MOHAMED IKBAL Vs. SECRETARY TO GOVERNMENT OF INDIA
April 18, 2022
MOHAMMAD Vs. STATE OF KARNATAKA
November 17, 2022
MOHAMMAD ASIF Vs. STATE OF KARNATAKA
February 3, 2022
MOHAMMAD HUSSAIN Vs. NOORJAHAN
December 1, 2022
MOHAMMAD IBRAHIM Vs. STATE OF KARNATAKA
September 23, 2022
MOHAMMAD IQBAL Vs. STATE OF KARNATAKA
August 24, 2022
MOHAMMAD SHAMEER Vs. STATE OF KARNATAKA
May 10, 2022
MOHAMMAD SHARIFF Vs. STATE OF KARNATAKA
October 17, 2022
MOHAMMAD SINAN Vs. STATE OF KARNATAKA
June 20, 2022
MOHAMMAD YUNUS Vs. UNION OF INDIA
July 15, 2022
MOHAMMADBEG Vs. STATE OF KARNATAKA
July 4, 2022
MOHAMMED ABDUL BASITH Vs. W.S.RAHMAN
January 3, 2022
MOHAMMED AJAZ Vs. STATE OF KARNATAKA
January 24, 2022
MOHAMMED ANJUM Vs. STATE BY CITY MARKET PS
July 27, 2022
MOHAMMED ASHIK Vs. STATE
July 4, 2022
MOHAMMED ASIF Vs. STATE OF KARNATAKA
July 5, 2022
MOHAMMED AYOOB Vs. STATE OF KARNATAKA
November 29, 2022
MOHAMMED BHADRUDDIN Vs. SASIKALA
February 22, 2022
MOHAMMED FAROOQ UR REHAMAN Vs. STATE
August 17, 2022
MOHAMMED GAUSE Vs. MAHEZABIN
October 10, 2022
MOHAMMED HANIF Vs. STATE OF KARNATAKA
July 4, 2022
MOHAMMED IMRAJ Vs. STATE OF KARNATAKA
January 12, 2022
MOHAMMED IQBAL Vs. UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LTD
January 3, 2022
MOHAMMED ISMAIL Vs. STATE OF KARNATAKA
July 7, 2022
MOHAMMED MUSHTAQ G.K Vs. STATION OF KARNATAKA
July 14, 2022
MOHAMMED MUSTAQEEM Vs. SECRETARY
June 27, 2022
MOHAMMED RAFIQ Vs. STATE OF KARNATAKA
July 19, 2022
MOHAMMED RAFIQ Vs. STATE OF KARNATAKA
February 3, 2022
MOHAMMED SHABBIR Vs. TABASSUM KOUSAR
July 27, 2022
MOHAMMED SHUHEB Vs. STATE OF KARNATAKA
July 28, 2022
MOHAMMED SOHALI BILAGI Vs. STATE OF KARNATAKA
September 1, 2022
MOHAMMED SUHAIL Vs. STATE
August 23, 2022
MOHAMMED WAHEED AHMED Vs. STATE
October 11, 2022
MOHAMMED YASINULLA Vs. DIVISIONAL CONTROLLER
September 1, 2022
MOHAN Vs. KASTURI
August 11, 2022
MOHAN Vs. STATE OF KARNATAKA
July 5, 2022
MOHAN Vs. STATE OF KARNATAKA
June 21, 2022
MOHAN KUMAR Vs. STATE
August 22, 2022
MOHAN KUMAR M. G. Vs. STATE
January 13, 2022
MOHAN S A Vs. STATE OF KARNATAKA
April 13, 2022
MOHAN S/O BABU GOWDA Vs. STATE OF KARNATAKA
April 22, 2022
MOHANA Vs. M. SHAKTHI SELVAM
January 3, 2022
MOHANA Vs. STATE
September 16, 2022
MOHANA Vs. STATE OF KARNATAKA
July 4, 2022
MOHANAGA Vs. RAMALAKSHMAMMA
March 25, 2022
MOHANDAS D. SHETTY Vs. M.R JAISHANKAR
November 7, 2022
MOHANKUMAR C. L. Vs. STATE OF KARNATAKA
June 14, 2022
MOHANRAJ Vs. STATE
November 15, 2022
MOKKAN MARKETING Vs. L.R. ASSOCIATES
October 27, 2022
MOMIN ENTERPRISES Vs. MALPE FOODS
July 13, 2022
MONA Vs. STATION HOUSE OFFICER
March 28, 2022
MONALISA DAS Vs. EXECUTIVE DIRECTOR
October 10, 2022
MONITORING COMMITTEE Vs. M/S. R.B.SETH SHREERAM NARSINGDAS
December 2, 2022
MOUNA K.L. Vs. STATE OF KARNATAKA
July 11, 2022
MOUNAPPA PUNDALIK MADAR Vs. STATE OF KARNATAKA
July 25, 2022
MOUNESH Vs. STATE
July 11, 2022
MPHASIS LIMITED Vs. STRATEGIC OUTSOURCING SERVICES PRIVATE LIMITED
October 19, 2022
MPP TECHNOLOGIES PVT LTD Vs. RUPA BANERJI
September 30, 2022
MR.N.R.RAYALU -CHAIRMAN M/S SHIKHAR MICROFINANCE (P) LIMITED Vs. M/S HABITAT MICRO BUILD INDIA HOUSING FINANCE COMPANY PRIVATE LIMITED
June 1, 2022
MRS. JABEEN Vs. REGISTRAR OF SOCIETIES
December 15, 2022
MRS. M.A.SALDANHA Vs. RUTH LOBO
September 21, 2022
MRUTUNJAYA Vs. NEELAWWA
October 13, 2022
MRUTYUNJAYA Vs. ENRCON INDIA LTD.
September 14, 2022
MS PADMAVATHI SUBRAMANIYAN Vs. MINISTRY OF CIVIL AVIATION
April 6, 2022
MSOURCE (INDIA) PRIVATE LIMITED Vs. NAG INTERIORS PRIVATE LIMITED
July 22, 2022
MSPL LIMITED Vs. STATE OF KARNATAKA
August 2, 2022
MUBARAK Vs. KOTIRAJ
July 7, 2022
MUDABASAYYA Vs. SHARANAPPA FAKIRAPPA DANARADDI
July 26, 2022
MUDIT SAXENA Vs. UNION OF INDIA
September 14, 2022
MUJAHIDULLA Vs. STATE OF KARNATAKA
January 3, 2022
MUJEEB AHMED Vs. STATE OF KARNATAKA
January 20, 2022
MUKAPPA Vs. ERAMMA
July 18, 2022
MUKESH YADAV Vs. STATE OF KARNATAKA
September 16, 2022
MUKUNDAPPA Vs. BHEEMAVVA
October 13, 2022
MUKUNDAPPA Vs. STATE
April 12, 2022
MUNDKAR MADHAVARAYA PRABHU Vs. STATE OF KARNATAKA
November 22, 2022
MUNI REDDY Vs. SAROJAMMA
August 17, 2022
MUNIKALAPPA Vs. STATE OF KARNATAKA
June 23, 2022
MUNIRAJU Vs. MANJUNATHA PRASAD
June 16, 2022
MUNIRAJU Vs. STATE OF KARNATAKA
July 15, 2022
MUNIRAJU Vs. STATE OF KARNATAKA
July 4, 2022
MUNIRAJU Vs. STATE OF KARNATAKA
August 8, 2022
MUNIRAJU Vs. STATE OF KARNATAKA
October 29, 2022
MUNIRAJU Vs. STATE OF KARNATAKA
September 16, 2022
MUNISWAMAPPA Vs. STATE OF KARNATAKA
October 10, 2022
MUNITHAYAMMA Vs. BYANNA
February 1, 2022
MUNIVENKATAMMA Vs. STATE OF KARNATAKA
September 15, 2022
MUNIYAMMA Vs. STATE OF KARNATAKA
September 20, 2022
MUNIYAMMA Vs. DEPUTY COMMISSIONER
September 30, 2022
MUNIYAMMA Vs. DEPUTY COMMISSIONER
August 25, 2022
MUNIYAMMA Vs. SPECIAL DEPUTY COMMISSIONER
November 21, 2022
MUNIYAPPA Vs. D.H.SADAPPA
July 1, 2022
MUNIYAPPA Vs. DEPUTY COMMISSIONER
August 25, 2022
MUNIYAPPA Vs. RAJU
October 11, 2022
MUNIYAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
November 9, 2022
MURALI Vs. VENKATESHAPPA
August 25, 2022
MURALI BABU Vs. BINDHU.B.N.
September 12, 2022
MURALI KRISHNA BRAHMANDAM Vs. CHIEF ELECTORAL OFFICER
April 22, 2022
MURALI M.N Vs. MANAGER, UNITED INDIA INSURANCE CO. LTD
June 29, 2022
MURALIDHAR Vs. CHANDRASHEKHAR
September 13, 2022
MURIGEPPA Vs. SHIVAPUTRA ADOPTIVE
July 4, 2022
MURTHY Vs. AVINASH H. A.
June 13, 2022
MURTHY Vs. STATE OF KARNATAKA
August 18, 2022
MURTHY NAIKA Vs. STATE OF KARNATAKA
July 20, 2022
MURUDESHWAR CERAMICS LTD Vs. EXECUTIVE DIRECTOR
September 15, 2022
MURUGA Vs. STATE OF KARNATAKA
July 13, 2022
MURULY M.S. Vs. STATE OF KARNATAKA
June 6, 2022
MUTHANNA MAPANGADA Vs. STATE OF KARNATAKA
March 15, 2022
MUTHOOT FINANCE LTD. Vs. STATE OF KARNATAKA
September 26, 2022
MUTHOOT FINANCE LTD. Vs. STATE OF KARNATAKA
August 17, 2022
MUTHURAJU Vs. STATE OF KARNATAKA
June 30, 2022
MUTHURAJU Vs. GOVERNMENT OF KARNATAKA
June 3, 2022
MUTHURAMAN N. Vs. STATE OF KARNATAKA
August 17, 2022
MUTTAPPA Vs. STATE OF KARNATAKA
August 10, 2022
MUTTAPPA Vs. SECRETARY TO GOVERNMENT
September 23, 2022
MUTTAPPA NARAYAN KOTRE Vs. STATE OF KARNATAKA
June 22, 2022
MUZAHID PASHA Vs. STATE OF KARNATAKA
January 4, 2022
MUZAMMIL PASHA Vs. NATIONAL INVESTIGATING AGENCY
June 6, 2022
MYLARAIAH Vs. MUNI SIDDAMMA
July 21, 2022
MYLARALINGESHWARA TEMPLE Vs. STATE OF KARNATAKA
July 5, 2022
MYLARAPPA C. Vs. STATE OF KARNATAKA
July 14, 2022
MYSORE LAMP WORKS LIMITED Vs. GOKUL LAMP WORKS PRIVATE LIMITED
November 18, 2022
MYSORE URBAN DEVELOPMENT AUTHORITY Vs. SARASWATHAMMA
November 22, 2022
N. ANANDA KUMAR Vs. STATE
June 22, 2022
N. ARUN KUMAR Vs. STATE OF KARNATAKA
November 3, 2022
N. ARUNDATHI Vs. STATE
August 16, 2022
N. C. CHANDRASHEKAR Vs. MAHALAKSHMI
October 11, 2022
N. DINESH Vs. STATE
November 21, 2022
N. ESHWARACHARI Vs. STATE OF KARNATAKA
October 19, 2022
N. GNANASHIVANANDA Vs. SUB-INSPECTOR OF POLICE
February 15, 2022
N. HULUGEGOWDA Vs. B.C. SHIVANA MURTHY
October 18, 2022
N. JAGADEESH Vs. MANAGER
October 17, 2022
N. LAXMAN Vs. PRINCIPAL SECRETARY TO PUBLIC WORKS DEPARTMENT
July 5, 2022
N. MANJU SHREE Vs. COMMISSIONER, STATE INFORMATION COMMISSION
September 5, 2022
N. MUTHUSWAMY Vs. UNION OF INDIA
October 10, 2022
N. NAVYA Vs. STATE OF KARNATAKA
June 13, 2022
N. PADMA Vs. STATE OF KARNATAKA
November 18, 2022
N. POOVAPPA Vs. SHASHIKALA
February 15, 2022
N. R.RAVI Vs. OFFICIAL LIQUIDATOR
June 30, 2022
N. RAGHURAMA REDDY Vs. STATE OF KARNATAKA
November 15, 2022
N. RAJESHWARI Vs. H.K. MAHESH
November 4, 2022
N. RAMKUMAR Vs. STATE OF KARNATAKA
August 8, 2022
N. SHAIKHABBA Vs. STATE OF KARNATAKA
July 27, 2022
N. SHREYAS Vs. STATE OF KARNATAKA
August 22, 2022
N. SURESH Vs. STATE OF KARNATAKA
November 4, 2022
N. THEJAS KUMAR Vs. STATE OF KARNATAKA
March 21, 2022
N.ANJINAPPA Vs. ASSISTANT COMMISSIONER
July 5, 2022
N.B.ASHOK KUMAR Vs. KARNATAKA STATE COMMISSION FOR SCHEDULE CASTE AND SCHEDULE TRIBES
July 26, 2022
N.BASAVARAJ Vs. STATE OF KARNATAKA
July 14, 2022
N.BHAGYA Vs. GOWRAMMA
August 17, 2022
N.GIRIJA Vs. PRUTHVIRAJ
July 4, 2022
N.H.SRIPAD RAO Vs. STATE OF KARNATAKA
July 29, 2022
N.JANARDHAN Vs. SWETHA N.
July 1, 2022
N.JAYALAKSHMI Vs. VANITA
June 30, 2022
N.JAYAPAL REDDY Vs. STATE OF KARNATAKA
July 25, 2022
N.KUMAR Vs. COMMISSIONER
July 8, 2022
N.M. SHIVAKUMAR Vs. H.S.SURESHA
June 30, 2022
N.M.V.DEWAN Vs. K.N.RAGHAVENDRA RAO
November 8, 2022
N.MADHUBABU Vs. BHARAT ELECTRONICS LIMITED
September 13, 2022
N.MUNIRAJU Vs. ASSISTANT COMMISSIONER
July 1, 2022
N.N. PRAKASH Vs. SHYLAJA K.
June 30, 2022
N.NAGARAJ Vs. STATE OF KARNATAKA
July 8, 2022
N.NANJUND ASWAMY Vs. STATE
November 17, 2022
N.P. RAJESH Vs. HEMALATHA
October 18, 2022
N.R. SUGANDARAJU Vs. STATE OF KARNATAKA
May 17, 2022
N.R.NAGARAJU Vs. STATE OF KARNATAKA
July 14, 2022
N.R.RAYALU CHAIRMAN Vs. HABITAT MICRO BUILD INDIA HOUSING FINANCE COMPANY PRIVATE LIMITED
June 1, 2022
N.RAJAPPA Vs. LAXMIDEVI
September 9, 2022
N.S. KANTHARAJU Vs. SHANKARA
November 21, 2022
N.S.MANJUNATH Vs. DEVENDRAN RAKESH KUMAR
October 20, 2022
N.SHASHI Vs. STATE OF KARNATAKA
September 8, 2022
NABISAB Vs. LALSAB
November 3, 2022
NAFEEZA Vs. STATE OF KARNATAKA
November 16, 2022
NAGAIAH Vs. STATE OF KARNATAKA
September 13, 2022
NAGALAMBIKA Vs. STATE
October 28, 2022
NAGALINGAPPA Vs. STATE OF KARNATAKA
September 13, 2022
NAGALINGAPPA Vs. DEPUTY COMMISSIONER,SHIMOGA DISTRICT
November 7, 2022
NAGAMMA Vs. STATE OF KARNATAKA
October 11, 2022
NAGAMMA Vs. STATE
August 8, 2022
NAGANAGOUDA Vs. STATE OF KARNATAKA
May 25, 2022
NAGANAGOUDA SHIVALINGAPPA PATIL Vs. STATE OF KARNATAKA
November 10, 2022
NAGAPPA Vs. STATE OF KARNATAKA
June 30, 2022
NAGAPPA Vs. SHARADA
July 21, 2022
NAGARAJ Vs. STATE OF KARNATAKA
July 13, 2022
NAGARAJ Vs. STATE OF KARNATAKA
July 5, 2022
NAGARAJ Vs. STATE OF KARNATAKA
June 23, 2022
NAGARAJ Vs. STATE OF KARNATAKA
June 9, 2022
NAGARAJ Vs. STATE OF KARNATAKA
April 21, 2022
NAGARAJ Vs. STATE OF KARNATAKA
October 18, 2022
NAGARAJ Vs. STATE OF KARNATAKA
November 10, 2022
NAGARAJ Vs. STATE OF KARNATAKA
August 17, 2022
NAGARAJ Vs. STATE
August 2, 2022
NAGARAJ Vs. STATE OF KARNATAKA
April 5, 2022
NAGARAJ Vs. ISHWAR
September 30, 2022
NAGARAJ B. Vs. SATISH R.
November 14, 2022
NAGARAJ ISHAPRABHU DESAI Vs. SHOBA
November 16, 2022
NAGARAJ K. Vs. STATE OF KARNATAKA
December 29, 2022
NAGARAJ REDDY Vs. K.V.CHANDRASHEKARA REDDY
July 22, 2022
NAGARAJ SHETTY Vs. RAMESH SHETTY
July 6, 2022
NAGARAJA H. Vs. STATE
November 15, 2022
NAGARAJA S. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
July 8, 2022
NAGARAJAIAH H. Vs. RESERVE BANK OF INDIA
June 27, 2022
NAGARAJAPPA Vs. FATHIMA B.
July 1, 2022
NAGARAJU Vs. RAGHAVENDRA RAO B.S.
March 16, 2022
NAGARAJU Vs. PRADEEPA
July 14, 2022
NAGARAJU Vs. K.SHIVAMALLAIAH
July 6, 2022
NAGARAJU Vs. STATE OF KARNATAKA
June 6, 2022
NAGARAJU Vs. STATE
July 27, 2022
NAGARAJU C. Vs. STATE OF KARNATAKA
October 28, 2022
NAGARAJU H.R. Vs. STATE OF KARNATAKA
September 14, 2022
NAGARAJU K. Vs. STATE OF KARNATAKA
July 26, 2022
NAGARATHNA Vs. STATE
November 3, 2022
NAGAVALLI Vs. STATE OF KARNATAKA
August 26, 2022
NAGAVENI Vs. MALLIKARJUN
October 18, 2022
NAGEDRA DEVU SAVAGAVE Vs. DEPUTY REGISTRAR
October 19, 2022
NAGENDAR Vs. DATTARAM
September 23, 2022
NAGENDRA S.G. Vs. K.C.VEERANNA
July 27, 2022
NAGESH Vs. STATE
June 8, 2022
NAGESH Vs. STATE OF KARNATAKA
April 22, 2022
NAGESH Vs. STATE
March 7, 2022
NAGESH Vs. KARNATAKA MEDICAL COUNCIL
September 23, 2022
NAGESH D Vs. STATE OF KARNATAKA
September 8, 2022
NAGESH ENTERPRISES Vs. DIRECTOR OF AGRICULTURAL MARKETING
September 19, 2022
NAGESHA Vs. STATE OF KARNATAKA
July 5, 2022
NAGESHA Vs. STATE OF KARNATAKA
July 27, 2022
NAGRAJ Vs. GOVT. OF INDIA
June 23, 2022
NALINI DEVI Vs. GENERAL MANAGER
November 17, 2022
NAMBOOR JEWELLERS Vs. STATE
September 2, 2022
NAMDEV SHIMPI VIVIDODHESHAGALA SAHAKARA Vs. FOOD INSPECTOR
April 22, 2022
NAMRATA N.R. Vs. SANJEEV KUMAR A. HIREMATH
November 2, 2022
NANDAKUMAR Vs. DR. VINOD S/O LATE RAMACHANDRA GUNDA
February 9, 2022
NANDAN Vs. STATE OF KARNATAKA
August 1, 2022
NANDAPRAYAG Vs. S. GEETHA
March 31, 2022
NANDEESH C.M Vs. NATIONAL MEDICAL COMMISSION (FORMERLY KNOWN AS MEDICAL COUNCIL OF INDIA)
November 30, 2022
NANDEESH C.M. Vs. NATIONAL MEDICAL COMMISSION
November 25, 2022
NANDI INFRASTRUCTURE CORRIDOR ENTERPRISE LIMITED Vs. GOVERNMENT OF KARNATAKA
April 18, 2022
NANDINI GARMENTS Vs. CANARA BANK
July 19, 2022
NANDINI MODULARS Vs. R.GIRISH
November 9, 2022
NANDKISHORE MALKHEDKAR Vs. DEPUTY GENERAL SECRETARY AND CDO
September 20, 2022
NANDU Vs. STATE OF KARNATAKA
July 18, 2022
NANDU KUMAR Vs. STATE
June 2, 2022
NANJAMMA Vs. STATE OF KARNATAKA
September 1, 2022
NANJAPPA Vs. NANJUNDAPPA
September 14, 2022
NANJAPPA Vs. STATE
March 24, 2022
NANJAPPA Vs. PRINCIPAL SECRETARY INDUSTRIES & COMMERCE DEPARTMENT
August 1, 2022
NANJEGOWDA Vs. STATE OF KARNATAKA
July 4, 2022
NANJEGOWDA Vs. C.SELVARAJ
July 11, 2022
NANJUNDA SWAMY Vs. S.MANGALA
June 23, 2022
NANJUNDA T.B. Vs. T.P.BHEEMAIAH
July 22, 2022
NANJUNDANAYAKA Vs. STATE OF KARNATAKA
September 21, 2022
NANJUNDAPPA Vs. M GOVINDAPPA
December 7, 2022
NANJUNDASWAMY Vs. LAKSHMAMMA
August 17, 2022
NANJUNDASWAMY Vs. STATE OF KARNATAKA
November 14, 2022
NARANA CABLES AND CHEMICALS PHARMACEUTICALS PVT. LTD. Vs. VIJAY KUMAR M.R.
July 27, 2022
NARASAMMA Vs. EXECUTIVE OFFICER TALUK PANCHAYATH
July 6, 2022
NARASAMMA Vs. PRINCIPAL SECRETARY,DEPARTMENT OF REVENUE
July 5, 2022
NARASAMMA Vs. HUCHAMMA
July 21, 2022
NARASAMMA Vs. K.R.RAVI
June 28, 2022
NARASAMMA Vs. MANJUNATHA
November 17, 2022
NARASAMMA Vs. STATE OF KARNATAKA
September 20, 2022
NARASAYYA YELLAYYA GUTTEDAR Vs. DEPUTY COMMISSIONER, KALABURAGI
June 1, 2022
NARASIMAIAH Vs. STATE OF KARNATAKA
November 16, 2022
NARASIMHAIAH Vs. STATE OF KARNATAKA
July 8, 2022
NARASIMHAIAH Vs. STATE OF KARNATAKA
November 3, 2022
NARASIMHAMURTHY M Vs. STATE OF KARNATAKA
July 4, 2022
NARASIMHAPPA Vs. STATE OF KARNATAKA
October 29, 2022
NARASIMULU NANDINI MEMORIAL Vs. BANU BEGUM
July 8, 2022
NARAYAN Vs. JAYASHREE
July 4, 2022
NARAYAN Vs. NARASINGH
April 5, 2022
NARAYAN LAVU KADAM Vs. CHANNAMALLIKARJUN SWAMY
December 1, 2022
NARAYAN MANGOANKAR Vs. STATE OF KARNATAKA
August 16, 2022
NARAYAN RAMA CHOUGALE Vs. SHEKHAR SHANKAREPPA KULGOD
June 1, 2022
NARAYANA Vs. BANGALORE DEVELOPMENT AUTHORITY
October 11, 2022
NARAYANA Vs. STATE OF KARNATAKA
September 20, 2022
NARAYANA B. Vs. STATE OF KARNATAKA
September 23, 2022
NARAYANA SWAMY T. Vs. STATE OF KARNATAKA
July 8, 2022
NARAYANAGOWDA Vs. STATE OF KARNATAKA
December 7, 2022
NARAYANAMMA Vs. SYED LLIYAZ
July 12, 2022
NARAYANAMMA Vs. NIL
September 19, 2022
NARAYANAPPA Vs. DEVARAJ P.K.
February 7, 2022
NARAYANAPPA S.L. Vs. STATE OF KARNATAKA
July 4, 2022
NARAYANASWAMY Vs. STATE OF KARNATAKA
November 18, 2022
NARAYANASWAMY M Vs. STATE OF KARNATAKA
June 3, 2022
NARENDRA Vs. ADARSH SHANKARANNA YELAMALI
October 29, 2022
NARENDRA BABU Vs. STATE OF KARNATAKA
November 9, 2022
NARENDRA PRASAD P. Vs. N. SUJATHA
March 11, 2022
NASEEMABI Vs. UNION OF INDIA
August 8, 2022
NASIR PASHA Vs. UNION OF INDIA
November 30, 2022
NASIRA Vs. STATE OF KARNATAKA
October 29, 2022
NATARAJ Vs. STATE OF KARNATAKA
July 27, 2022
NATARAJ COMPUTERS Vs. ASSISTANT PROVIDENT FUND
September 1, 2022
NATARAJAN SRINIVASAN Vs. STATE OF KARNATAKA
September 16, 2022
NATARAJU V. Vs. HONBLE CHAIRMAN KARNATAKA STATE POLLUTION CONTROL BOARD
July 1, 2022
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SHIVAYOGI DODDABASAPPA TUPPAD
November 2, 2022
NATIONAL INSURANCE CO. LTD Vs. KRISHNAPPA
August 17, 2022
NATIONAL INSURANCE CO. LTD. Vs. RAMANJINAMMA
July 26, 2022
NATIONAL INSURANCE CO. LTD. Vs. MANJUNATH
August 23, 2022
NATIONAL INSURANCE CO.LTD Vs. CHANDRAGOUDA BASAPRABHU GOTADKI
June 1, 2022
NATIONAL INSURANCE CO.LTD Vs. SMT. UDDAVVA W/O. MALAKARI KOTRE
August 3, 2022
NATIONAL INSURANCE COMPANY Vs. B. SOMAMMA
June 22, 2022
NATIONAL INSURANCE COMPANY LIMITED Vs. ALWIN LOBO
October 19, 2022
NATIONAL INSURANCE COMPANY LTD Vs. RATHNAMMA
May 19, 2022
NATIONAL INSURANCE COMPANY LTD. Vs. SAROJAMMA
September 16, 2022
NATIONAL INSURANCE COMPANY LTD. Vs. PRAKASH MADUKAR SAVANT
January 10, 2022
NATIONAL INSURANCE COMPANY LTD. Vs. IRAPPA
July 28, 2022
NATIONAL INSURANCE COMPANY LTD. Vs. DEJAPPA AMIN
August 23, 2022
NATIONAL INVESTIGATION AGENCY Vs. UNION OF INDIA
August 10, 2022
NATIONAL LAW SCHOOL OF INDIA UNIVERSITY Vs. S. RADHA KRISHNA
August 1, 2022
NATIONAL LAW SCHOOL OF INDIA UNIVERSITY Vs. UNIVERSITY GRANTS COMMISSION
June 1, 2022
NAUSHAD Vs. IFFCO-TOKIO GENERAL INSURANCE CO. LTD.
December 1, 2022
NAVANATH Vs. STATE OF KARNATAKA
September 6, 2022
NAVARATHNA FINANCE AND LEASING Vs. MOHAMMED TAJAMMUL
November 3, 2022
NAVEED SULAIMAN Vs. THE INTELLIGENCE OFFICER
April 13, 2022
NAVEEN Vs. STATE OF KARNATAKA
May 23, 2022
NAVEEN Vs. STATE OF KARNATAKA
November 3, 2022
NAVEEN Vs. H.YELLAPPA BONGALE
July 13, 2022
NAVEEN DALABANJAN Vs. STATE OF KARNATAKA
July 8, 2022
NAVEEN KUMAR M. Vs. STATE OF KARNATAKA
September 8, 2022
NAVEEN KUMAR N. Vs. STATE OF KARNATAKA
September 14, 2022
NAVEEN.S Vs. STATE
August 26, 2022
NAVEENA Vs. STATE OF KARNATAKA
July 11, 2022
NAVINCHANDRA KALYANJI & CO. Vs. UNION OF INDIA
August 4, 2022
NAVODAYA MEDICAL COLLEGE Vs. STATE OF KARNATAKA
March 15, 2022
NAVYA Vs. SHASHI KAMAL GARG
August 26, 2022
NAVYA SCHOOL OF NURSING Vs. REGISTRAR
June 9, 2022
NAWAZ PASHA Vs. STATE OF KARNATAKA
April 19, 2022
NAZEEM SHARIFF Vs. STATE OF KARNATAKA
February 3, 2022
NAZEER AHMED Vs. CHETAK TRAVELS
July 25, 2022
NAZRULLA KHAN Vs. STATE OF KARNATAKA
June 29, 2022
NBT ZAMEER Vs. CANARA BANK
March 9, 2022
NEELAKANT Vs. SHANKAR SIDDAPPA CHUNGADI
June 23, 2022
NEELAMMA Vs. M.NAGAVENI
July 20, 2022
NEELAMMA Vs. K. SHIVAREDDY
September 1, 2022
NEETU Vs. MOUNESHWAR
October 10, 2022
NELAVVA Vs. HANUMAVVA
July 21, 2022
NELSON RAJ Vs. STATE OF KARNATAKA
June 21, 2022
NEMINATH Vs. STATE OF KARNATAKA
September 19, 2022
NEOLACTA LIFESCIENCES PRIVATE LIMITED Vs. STATE OF KARNATAKA
July 29, 2022
NETHRA Vs. STATE OF KARNATAKA
May 12, 2022
NETHRAVATHI Vs. BHARATH
June 17, 2022
NETRAMMA Vs. S. G. REVANSIDDAPPA
June 21, 2022
NEW EDUCATION TRUST Vs. BELAGAVI URBAN DEVELOPMENT AUTHORITY
October 27, 2022
NEW INDIA ASSURANCE CO. LTD Vs. IRAPPA
June 27, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. ARUNDATHI G.SHETTY
July 6, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. KUMAR
October 11, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. NAJEERSAB
October 11, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. SANDEEP POOJARY
October 12, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. YASHEMEENBANU
September 6, 2022
NEW INDIA ASSURANCE CO. LTD. Vs. SHRIKANTH
August 16, 2022
NEW INDIA ASSURANCE CO.LTD Vs. RENUKA BASAVARAJ MANAGUPPI
June 22, 2022
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHYLA
December 1, 2022
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MANJIBAI
July 19, 2022
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHIVALINGAPPA
July 5, 2022
NEW INDIA ASSURANCE COMPANY LIMITED Vs. IBRAHIM ISMAIL PEERAGOAL
July 13, 2022
NEW INDIA ASSURANCE COMPANY LIMITED Vs. POORNIMA ACHARYA
July 6, 2022
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ABDUL
May 27, 2022
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAHENDRA
October 17, 2022
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUVARNA
October 11, 2022
NEW INDIA ASSURANCE COMPANY LIMITED Vs. HALESHAPPA N.
October 14, 2022
NEW INDIA ASSURANCE COMPANY LIMITED Vs. N. RAMACHANDRA
November 10, 2022
NEW INDIAN COLLEGE OF NURSING Vs. REGISTRAR, RGUHS
March 29, 2022
NEXGEN CONCRETE SOLUTIONS Vs. STATE OF KARNATAKA
September 29, 2022
NIDEC INDUSTRIAL AUTOMATION Vs. S.A.ENGINEERING
June 2, 2022
NIHAL Vs. STATE OF KARNATAKA
December 2, 2022
NIHAS Vs. STATE
June 2, 2022
NIKHAT ANJUM Vs. STATE OF KARNATAKA
August 25, 2022
NILESH PRABHU Vs. UNION OF INDIA
June 3, 2022
NINGANAGOWDA SOMANAGOWDA PATIL Vs. STATE OF KARNATAKA
August 10, 2022
NINGAPPA Vs. STATE OF KARNATAKA
March 31, 2022
NINGAPPA Vs. MAHADEVI
October 13, 2022
NINGAPPA Vs. SHIVANAND
September 27, 2022
NINGAPPA Vs. RAJASHEKAR
September 14, 2022
NINGAPPA Vs. PREMAVVA
September 22, 2022
NINGAPPA Vs. B K MAHADEVSWAMY
November 18, 2022
NINGAPPA NADI POOJARI Vs. DIVISIONAL COMMISSIONER
September 5, 2022
NINGARAJU Vs. MAHADEVA K.M.
July 11, 2022
NINGARAJU N. Vs. INDIA HOLIDAY (PVT) LTD
July 7, 2022
NIRANJAN HEGDE Vs. STATE OF KARNATAKA
July 8, 2022
NIRMALA Vs. MANAGING DIRECTOR,NWKTC
November 10, 2022
NIRMALA S. ACHARYA Vs. STATE OF KARNATAKA
October 11, 2022
NIRMALA S.NAGARAJ Vs. S. BASAVARAJA
July 6, 2022
NIRMAN SHELTERS (B) PVT LTD Vs. STATE OF KARNATAKA
April 12, 2022
NIRODHAR Vs. UNION OF INDIA
July 5, 2022
NIRPL VENTURES PRIVATE LIMITED Vs. VIJAYSHEKAR THANGAIAH MAJOR IN AGE
July 29, 2022
NITESH ESTATES PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 22, 2022
NITESH RESIDENCY HOTELS PVT.LTD Vs. UNION OF INDIA
August 8, 2022
NITHIN Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD.
November 10, 2022
NITHIN KUMAR Vs. STATE OF KARNATAKA
February 16, 2022
NITHIN KUMAR @ NIPINA @ BUSA Vs. STATE
January 21, 2022
NITISH Vs. STATE OF KARNATAKA
October 21, 2022
NIVARTHI Vs. SHARFODDIN
June 23, 2022
NIZAMUDDIN Vs. STATE OF KARNATAKA
January 21, 2022
NOORANI PROPERTIES (P) LTD Vs. COMMISSIONER OF WEALTH TAX
June 30, 2022
NORTH BANGALORE EDUCATION TRUST Vs. K.C. VENKATESH
June 1, 2022
NOWHERA SHAIK Vs. STATE OF KARNATAKA
August 10, 2022
NSURE RELIABLE POWER SOLUTIONS PVT LTD. Vs. HUBLI ELECTRICITY SUPPLY COMPANY LTD.
April 21, 2022
NUAIR PRODUCTS & FACILITIES INDIA LLP Vs. STATE OF KARNATAKA
July 15, 2022
O. AND M SOLUTIONS PRIVATE LTD Vs. KPC GAS POWER CORPORATION LIMITED
August 3, 2022
O.C.KRISHNAPPA Vs. KARNATAKA LOKAYUKTHA
July 5, 2022
O.MALLIKARJUN Vs. REGISTRAR OF SOCIETIES OFFICE
July 1, 2022
O.P.JAGADEESHA Vs. STATE OF KARNATAKA
June 28, 2022
OBALESHAPPA Vs. STATE
September 12, 2022
OFFICIAL LIQUIDATOR Vs. STATE BANK OF INDIA
June 23, 2022
OFFICIAL LIQUIDATOR OF KEONICS PENTA SEMICONDUCTOR Vs. RAO H V
June 23, 2022
OJASWI Vs. STATE OF KARNATAKA
April 13, 2022
OM BUILDERS Vs. SHARAD
October 27, 2022
OM PRAKASH Vs. STATE OF KARNATAKA
October 28, 2022
OMKARAPPA Vs. STATE KARNATAKA
June 29, 2022
OMKARMURTHY Vs. STATE OF KARNATAKA
March 31, 2022
OMR INVESTMENTS LLP Vs. PARDHANANI CHATRABHUJ BASSARMAL
July 4, 2022
ORDYN TECHNOLOGIES PVT LTD. Vs. ASSISTANT GENERAL MANAGER, RESERVED BANK OF INDIA
August 11, 2022
ORIENTAL INSURANCE CO. LTD. Vs. C.K.JAYAMMA
July 13, 2022
ORIENTAL INSURANCE CO. LTD. Vs. SAYEEDA KHANAM
September 23, 2022
ORIENTAL INSURANCE CO. LTD. Vs. GANESH DEVADIGA
February 2, 2022
ORIENTAL INSURANCE COMPANY Vs. M. C. UMESHA
June 30, 2022
ORIENTAL INSURANCE COMPANY LIMITED Vs. A S RAMU
July 12, 2022
ORIENTAL INSURANCE COMPANY LIMITED Vs. LAXMAMMA
November 23, 2022
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJAMMA
November 21, 2022
ORIENTAL INSURANCE COMPANY LTD Vs. BASALINGAMMA
June 22, 2022
OVERSEAS PHARMA PRIVATE LIMITED Vs. RAJYA VOKKALIGARA SANGHA
September 23, 2022
P BALAJI BABU Vs. STATE BANK OF INDIA
April 26, 2022
P. ANANDA SHETTY Vs. STATE OF KARNATAKA
November 16, 2022
P. BALAJI BABU Vs. STATE BANK OF INDIA
April 20, 2022
P. GOPALA KRISHNA RAO Vs. PATHANGE POULTRY FARM
May 24, 2022
P. JANHAVI Vs. KARNATAKA BANK LTD
June 10, 2022
P. MANI Vs. STATE OF KARNATAKA
July 12, 2022
P. NARASIMHAIAH Vs. STATE OF KARNATAKA
December 7, 2022
P. PUTTAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
March 17, 2022
P. S. JAYADEVAPPA Vs. VANDITA SHARMA
November 22, 2022
P. SHOBHA Vs. HANUMANTHA REDDY
October 11, 2022
P. SRINIVASU Vs. STATE OF KARNATAKA
October 31, 2022
P. THIMMAIAH Vs. STATE OF KARNATAKA
June 27, 2022
P. V. PREMA Vs. T. K. MANJUNATH
June 22, 2022
P. VISHWANATHA HERLE Vs. COMMISSIONER FOR RELIGIOUS
June 17, 2022
P.A.SHIVAPPA Vs. K.S.ANANDA
September 3, 2022
P.B. CHANNABASAPPA Vs. STATE OF KARNATAKA
February 15, 2022
P.B.BHARATHI Vs. SRI DEVAPPA SHANKAR NAIK
June 22, 2022
P.B.MALLIKARJUNAIAH Vs. STATE OF KARNATAKA
October 31, 2022
P.B.PANDI Vs. STATE OF KARNATAKA
September 22, 2022
P.C. MANJUNATH Vs. MAHALAKSHMI
February 15, 2022
P.C. PADMAMBA Vs. CHANNA VEERAMMA R
March 25, 2022
P.DILIP KUMAR Vs. STATE OF KARNATAKA
July 19, 2022
P.G.NATARAJA Vs. STATE BY BEGALURU POLICE STATION
February 21, 2022
P.GOVINDAPPA Vs. KRISHNA PRASAD
July 19, 2022
P.K. GOVINDA Vs. K. SAMPOORNA PANDIYAN
August 2, 2022
P.K. VIVEK Vs. STATE OF KARNATAKA
November 14, 2022
P.KHASIM KHAN Vs. STATE OF KARNATAKA
September 14, 2022
P.KRISHNAMURTHY Vs. DIRECTOR
June 15, 2022
P.KRISHNARAJA ACHARYA Vs. COMMISSIONER KARNATAKA HOUSING BOARD
September 9, 2022
P.L.NAGARATHNA Vs. H.K.SURESH
September 12, 2022
P.MANJUNATH Vs. STATE BY KARNATAKA
November 16, 2022
P.N.CHANDRASHEKAR Vs. STATE OF KARNATAKA
June 28, 2022
P.NIJALINGAPPA, MAJOR Vs. STATE OF KARNATAKA
June 1, 2022
P.R.JAGADISH Vs. STATE
November 9, 2022
P.R.RAMESH Vs. STATE OF KARNATAKA
July 5, 2022
P.RAMESH Vs. M.R.KRISHNA REDDY
June 24, 2022
P.RUKMINI Vs. TATA AIG GENERAL INSURANCE COMPANY
October 10, 2022
P.S. MAHESH Vs. STATE OF KARNATAKA
January 18, 2022
P.S.ANIL KUMAR Vs. STATE OF KARNATAKA
July 26, 2022
P.S.AYUB Vs. STATE OF KARNATAKA
June 16, 2022
P.S.AYUB BABU Vs. STATE OF KARNATAKA
July 11, 2022
P.SUNITHA Vs. STATE OF KARNATAKA
June 28, 2022
P.VISHWANATH SHETTY Vs. RAMESH
July 7, 2022
PADMANABHA Vs. STATE OF KARNATAKA
February 9, 2022
PADMANABHA Vs. STATE OF KARNATAKA
September 5, 2022
PADMANABHA N.K. Vs. STATE
October 18, 2022
PADMANABHA SHETTY Vs. STATE OF KARNATAKA
July 22, 2022
PADMANABHA T. G. Vs. RADICAL WORKS PRIVATE LIMITED
June 29, 2022
PADMANAHBHAIAH Vs. RAMAYYA AITHALA
November 4, 2022
PADMAVATHI Vs. SATYARAYANA
September 3, 2022
PADMAVATHI Vs. GURUNATH
July 15, 2022
PADMAVATHI BHARADWAJ Vs. VEERA KUMAR
June 29, 2022
PADMAVATHI SUBRAMANIYAN Vs. MINISTRY OF CIVIL AVIATION, GOVERNMENT OF INDIA
April 6, 2022
PADMAVATI Vs. KIRAN
September 19, 2022
PADMINI Vs. M. SATHYANARAYANA
July 15, 2022
PALAKSHA Vs. STATE OF KARNATAKA
July 5, 2022
PALAKSHAPPA Vs. STATE OF KARNATAKA
August 4, 2022
PALLAVI C. K. Vs. STATE
June 2, 2022
PAMPANNA Vs. STATE OF KARNATAKA
July 13, 2022
PANCHAKSHARI Vs. STATE OF KARNATAKA
June 7, 2022
PANCHAKSHARI Vs. STATE OF KARNATAKA
June 15, 2022
PANCHALINGAPPA HOLEBASAPPA JIGAJINNI Vs. SHANKARAPPA
October 17, 2022
PANDU Vs. SHESHAMMA
September 8, 2022
PANDURANG Vs. STATE OF KARNATAKA
July 19, 2022
PANDURANGA Vs. STATE OF KARNATAKA
May 31, 2022
PANDURANGA KALLI Vs. VISVESVARAYA TECHNOLGICAL UNIVERSITY
November 2, 2022
PANJKAJAMMA Vs. DEPUTY COMMISSIONER INSPECTION BUNGLOW
September 23, 2022
PAPANNA Vs. STATE OF KARNATAKA
July 26, 2022
PARAMESHWARAPPA Vs. KUMARI NANDINI
June 30, 2022
PARAMESHWARAPPA Vs. GANGAVVA
September 12, 2022
PARANDAMA Vs. STATE OF KARNATAKA
July 29, 2022
PARAPPA Vs. STATE OF KARNATAKA
November 25, 2022
PARAPPA Vs. TOWN MUNICIPAL COUNCIL
April 5, 2022
PARASAPPA Vs. STATE OF KARNATAKA
July 18, 2022
PARASAPPA BHIMASHI MURATTI Vs. STATE OF KARNATAKA
November 3, 2022
PARASAPPA DURGAPPA MADAR Vs. STATE OF KARNATAKA
June 28, 2022
PARASHURAM Vs. STATE OF KARNATAKA
July 27, 2022
PARASHURAM Vs. STATE OF KARNATAKA
October 12, 2022
PARASHURAM Vs. STATE OF KARNATAKA
November 8, 2022
PARASHURAM Vs. STATE OF KARNATAKA
August 12, 2022
PARASHURAM Vs. STATE OF KARNATAKA
August 2, 2022
PARASHURAM Vs. DEPUTY COMMISSIONER
September 8, 2022
PARASHURAM Vs. POOJA
September 12, 2022
PARASHURAM Vs. STATE OF KARNATAKA
September 20, 2022
PARASHURAM GONEPPA GADDADAVER Vs. STATE OF KARNATAKA
July 4, 2022
PARASHVAMANI COTTON MILLS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
September 13, 2022
PARAVVA Vs. SUVARNAVVA
August 24, 2022
PARIMALA V.HULAGANNAVAR Vs. STATE OF KARNATAKA
September 12, 2022
PARIPOORNA SANATHANA AYURVEDA MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE Vs. UNION OF INDIA
February 2, 2022
PARVATEVVA Vs. BASANAGOUDA
July 20, 2022
PARVATEVVA Vs. BASAVVA
May 23, 2022
PARVATHAMMA Vs. H K BALAKRISHNA
August 10, 2022
PARVATHAMMA Vs. PANCHAYATH DEVELOPMENT OFFICER
October 14, 2022
PARVATHAMMA Vs. COMMISSIONER OF POLICE
August 26, 2022
PARVATHI Vs. DEPUTY COMMISSIONER
September 20, 2022
PARVATI Vs. STATE OF KARNATAKA
June 28, 2022
PARVEEZ PASHA Vs. STATE
July 6, 2022
PARVEEZ PASHA Vs. STATE
October 10, 2022
PATIL SHASHI CHANNABASANAGOUDA PATIL Vs. STATE OF KARNATAKA
December 15, 2022
PATRICK GEORGE YADAUGA Vs. STATE OF KARNATAKA
July 22, 2022
PAVAN ENTERPRISES Vs. CHIEF COMMISSIONER OF CUSTOMS
August 18, 2022
PAVAN N. Vs. RAJESHWARI N.
August 12, 2022
PAVITHRA Vs. K.S. VENKATARAM
March 22, 2022
PAVITHRA Vs. DEPUTY COMMISSIONER DISTRICT ELECTION OFFICER
June 13, 2022
PAVITHRA RAJUKUMAR Vs. RAJASHEKARAN.R
June 23, 2022
PAVITHRA S. Vs. MAHADEVAPPA M.
October 21, 2022
PAWAN Vs. STATE OF KARNATAKA
September 2, 2022
PEARSON INDIA EDUCATION SERVICES PRIVATE LIMITED Vs. VIRAT INSTITUTION OF RURAL AWARENESS TRUST
September 3, 2022
PEDDAMALLAPPA Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
September 14, 2022
PEERAPPA Vs. MALLAPPA
June 30, 2022
PEERASAB RAJESAB CHIKKUR Vs. STATE OF KARNATAKA
September 22, 2022
PEEYUSH TYAGI Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE REPRESENTED
March 25, 2022
PERIYASWAMY M. Vs. STATE OF KARNATAKA
July 20, 2022
PHILIPS INDIA LIMITED Vs. STATE OF KARNATAKA
June 16, 2022
PHILIPS INDIA LIMITED Vs. STATE OF KARNATAKA
June 28, 2022
PHILIPS INDIA LIMITED Vs. STATE OF KARNATAKA
July 7, 2022
PICHANDI Vs. INDIRA
June 9, 2022
PICHILA JAYACHANDRA REDDY Vs. NATIONAL FACELESS ASSESSMENT CENTRE
June 7, 2022
PIGEON INDUSTRIES PRIVATE LIMITED Vs. STOVE KRAFT LIMITED
November 18, 2022
PILLAMMA Vs. ARASAPPA
July 19, 2022
PIRAMAL CAPITAL & HOUSING FINANCE LIMITED Vs. PIRAMAL CAPITAL & HOUSING FINANCE LIMITED
July 22, 2022
PK GROUPS Vs. GOVERNMENT OF KARNATAKA
July 15, 2022
PLABAN PRATIM BAIDYA Vs. UNION OF INDIA
June 27, 2022
POMPAPATHI Vs. STATE OF KARNATAKA
September 27, 2022
PONNAPPA M.M Vs. STATE OF KARNATAKA
September 21, 2022
POOJA Vs. STATE OF KARNATAKA
August 18, 2022
POOJA Vs. STATE OF KARNATAKA
July 26, 2022
POOJARI CHANDRAPPA Vs. NINGAMMA
February 3, 2022
POORNACHANDRA TEJASWI Vs. DIRECTOR ADMINISTRATION AND HUMAN RESOURCES
June 30, 2022
POORNAPRAJNA HOUSE BUILDING CO -OPERPATIVE SOCIETY LTD Vs. H.VENKATAPPA
August 1, 2022
POORNIMA Vs. SHIVAYYA
June 7, 2022
POORNIMA Vs. UNITED INDIA INS CO LTD
July 15, 2022
POORNIMA B. Vs. RAJASHEKARA
June 14, 2022
POORNIMA B.N. Vs. B.C. SOMANNA
October 29, 2022
POORNIMA K.M. Vs. EXECUTIVE ENGINEER
September 23, 2022
POORNIMA SWAMY Vs. SMC GOLBAL SECURITIES LIMITED
June 10, 2022
PR. COMMISSIONER OF INCOME TAX Vs. ENNOBLE CONSTRUCTION
July 20, 2022
PRAB ATH K.C. Vs. STATE OF KARNATAKA
November 3, 2022
PRABATH RAI Vs. DEPUTY COMMISSIONER BIDAR
June 1, 2022
PRABHAKAR Vs. MANASHE TIMOTY
October 11, 2022
PRABHAMANI Vs. HEMALATHA
April 1, 2022
PRABHU Vs. STATE OF KARNATAKA
September 26, 2022
PRABHU Vs. SAVITHA
July 19, 2022
PRABHU BHARAMAPPA PUJAR Vs. MAHESH NINGAPPA SHEREWAD
September 21, 2022
PRABHU N. Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
November 17, 2022
PRABHU SHANKAR Vs. REGIONAL MANAGER, NATIONAL INSURANCE CO. LTD.
December 1, 2022
PRABHULINGAPPA Vs. HARADATTA
November 17, 2022
PRABHURAJ Vs. STATE OF KARNATAKA
March 8, 2022
PRABHUSWAMY Vs. MANAGING DIRECTOR, K.S.R.T.C.
November 17, 2022
PRACHI SEN Vs. MINISTRY OF DEFENCE
March 3, 2022
PRADEEP Vs. JOSSY MONTERIO
July 21, 2022
PRADEEP Vs. KRISHNAVENI
July 4, 2022
PRADEEP Vs. STATE
November 15, 2022
PRADEEP Vs. STATE OF KARNATAKA
October 20, 2022
PRADEEP KUMAR Vs. STATE OF KARNATAKA
October 31, 2022
PRADEEP KUMAR N. Vs. VIJAY KUMAR V.
October 17, 2022
PRADEEP P Vs. SIDDARAJU
January 3, 2022
PRADEEP P. Vs. UNION OF INDIA
June 29, 2022
PRADEEP S. M. Vs. STATE OF KARNATAKA
December 7, 2022
PRADHAN MERCANTILE PRIVATE LIMITED Vs. VIRGIN APPARELS A PROPRIETORY CONCERN
December 5, 2022
PRAFUL Vs. TOWN MUNICIPAL COUNCIL
November 8, 2022
PRAHLAD Vs. R.VENKATESH KUMAR
September 14, 2022
PRAJWAL.K.B. Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
July 27, 2022
PRAKASH Vs. NEW INDIA ASSURANCE CO. LTD.
July 5, 2022
PRAKASH Vs. STATE OF KARNATAKA
July 1, 2022
PRAKASH Vs. STATE OF KARNATAKA
July 14, 2022
PRAKASH Vs. STATE OF KARNATAKA
July 25, 2022
PRAKASH Vs. RANGAPPA
July 14, 2022
PRAKASH Vs. STATE OF KARNATAKA
July 27, 2022
PRAKASH Vs. STATE OF KARNATAKA
April 20, 2022
PRAKASH Vs. STATE OF KARNATAKA
November 29, 2022
PRAKASH Vs. M.L.KULKARNI
November 16, 2022
PRAKASH Vs. STATE OF KARNATAKA
November 8, 2022
PRAKASH BASAPPA GURAV Vs. STATE OF KARNATAKA
July 5, 2022
PRAKASH BASDAPPA DARVESHI Vs. YALLAWWA
June 3, 2022
PRAKASH MANIYAR MUNDEWADI ARAKASALI Vs. STATE OF KARNATAKA
June 28, 2022
PRAKASH REDDY Vs. MUNIRAJU
October 18, 2022
PRAKASH S. MADIWAL Vs. STATE OF KARNATAKA
August 11, 2022
PRAKASH SHARMA Vs. STATE BY MARATHAHALLI POLICE STATION
May 23, 2022
PRAKASH SHETTY Vs. VENKATESHA
February 8, 2022
PRAKASH VIDHYALAYA EDUCATION SOCIETY Vs. STATE OF KARNATAKA
June 1, 2022
PRAKASHAYYA ANDANAYYA CHARANTIMATH Vs. STATE OF KARNATEKA
March 5, 2022
PRAKASHGOUDA Vs. MAHESH
September 1, 2022
PRALAKSHA CHARITABLE TRUST. Vs. STATE OF KARNATAKA
September 12, 2022
PRAMEELA Vs. COMMISSIONER B.B.M.P.
August 4, 2022
PRAMEELAMMA Vs. DIVISIONAL COMMISSIONER, BANGALORE DIVISION
June 15, 2022
PRAMILA S.N. Vs. STATE OF KARNATAKA
July 6, 2022
PRAMOD Vs. STATE OF KARNATAKA
July 5, 2022
PRAMOD ALIAS PRASHANTH Vs. DEPUTY COMMISSIONER DAKSHINA KANNADA MANGALOR
March 7, 2022
PRAMOD K.S. Vs. STATE OF KARNATAKA
February 1, 2022
PRAMOD KUMAR K. Vs. SURAJ M.
July 4, 2022
PRAMOD PRABHAKAR MANERIKAR Vs. STATE OF KARNATAKA
June 23, 2022
PRAMODH Vs. STATE OF KARNATAKA
November 16, 2022
PRAMODH C.SHETTY Vs. ABDUL MAJID
July 8, 2022
PRASAD Vs. STATE OF KARNATAKA
July 27, 2022
PRASANNA Vs. STATE OF KARNATAKA
June 6, 2022
PRASANNA Vs. UNITED INDIA INSURANCE CO. LTD.
November 14, 2022
PRASANNA KUMAR Vs. STATE OF KARNATAKA
October 28, 2022
PRASHANT Vs. STATE OF KARNATAKA
October 12, 2022
PRASHANT Vs. STATE OF KARNATAKA
June 14, 2022
PRASHANT GANAPATI BHAT Vs. CITY MUNICIPAL COUNCIL SIRSI
July 13, 2022
PRASHANT L. HUNDEKAR Vs. STATE OF KARNATAKA
October 31, 2022
PRASHANTH PATEL Vs. STATE OF KARNATAKA
May 12, 2022
PRASHANTH SAMBARGI Vs. STATE OF KARNATAKA
May 10, 2022
PRASHANTHA S. Vs. STATE OF KARNATAKA
February 1, 2022
PRASHANTHI AFFILIATES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
March 2, 2022
PRATAP Vs. D.K.SARAOGI
December 2, 2022
PRATHAMIK KRUSHI PATTIN SAHAKARI SANGH NIYAMIT Vs. STATE OF KARNATAKA
September 3, 2022
PRATHAP KUMAR.G. Vs. STATE OF KARNATAKA
October 21, 2022
PRATHIKA RAI BELLYA Vs. STATE
May 5, 2022
PRATIK MANTRI Vs. KKR INDIA ASSET FINANCE LTD
March 25, 2022
PRAVEEN Vs. SECRETARY GOVERNMENT OF INDIA
September 22, 2022
PRAVEEN Vs. STATE OF KARNATAKA
December 7, 2022
PRAVEEN Vs. STATE OF KARNATAKA
July 12, 2022
PRAVEEN BHIMRAO AVUBAYAGOL Vs. STATE OF KARNATAKA
August 12, 2022
PRAVEEN KUMAR Vs. STATE
May 31, 2022
PRAVEEN M. Vs. STATE
July 18, 2022
PRAVEEN M.UPPINAPATTAN Vs. DEEPAK SOAZA
September 9, 2022
PRAVEEN SURENDIRAN Vs. STATE OF KARNATAKA
March 21, 2022
PRAVEENA Vs. STATE
March 5, 2022
PRAVEENA Vs. STATE OF KARNATAKA
January 13, 2022
PREETAM Vs. MAHENDAR
November 3, 2022
PREETHAM Vs. RAHUL SHERIGAR
October 13, 2022
PREETHAM Vs. MANAGER,RELIANCE INSURANCE COMPANY LTD.
July 12, 2022
PREETI NAIK Vs. STATE OF KARNATAKA
February 4, 2022
PREM LATA MENON Vs. BIJU VARGHESE
August 12, 2022
PREMA Vs. STATE OF KARNATAKA
July 6, 2022
PREMAMMA Vs. B.KAYANI
September 3, 2022
PREMKUMAR A. Vs. MANAGING DIRECTOR
December 7, 2022
PRERANA MISHRA Vs. STATE OF KARNATAKA
November 15, 2022
PRESTIGE ESTATES PROJECTS LTD Vs. PRESTIGE VACATIONS PVT LTD
July 7, 2022
PRINCIPAL DISTRICT AND SESSIONS JUDGE, KODAGU DISTRICT Vs. A. LAKSHMI NARAYANA
March 10, 2022
PRINCIPAL SECRETARY Vs. V.P.THANUSHREE
November 16, 2022
PRITHVI. J Vs. SHARAN G.S.S.
November 8, 2022
PRIYA @ BABY A.K Vs. STATE OF KARNATAKA
January 24, 2022
PRIYA AGENCIES Vs. UNION OF INDIA
September 12, 2022
PRIYADARSHINI IYER.S.V Vs. AUTHORIZED OFFICER,BENGALURU CITY CO-OPERATIVE BANK LTD
April 28, 2022
PRIYANKA Vs. STATE OF KARNATAKA
September 15, 2022
PRL. SECY. TO GOVT. DEPARTMENT OF REVENUE Vs. SAROJAMMA
October 11, 2022
PROF. MARUTI Vs. COMMISSIONER OF COLLEGIATE EDUCATION
August 22, 2022
PROF.V. SRINIVASAN Vs. G. KUMAR NAIK
June 7, 2022
PROFULCHANDRA Vs. PRESIDENT
June 24, 2022
PRUDENCE CHITTIAPPA Vs. BRUHAT BANGALORE MAHANAGARA PALIKE
September 2, 2022
PRUTHIVI.K.H Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
July 27, 2022
PRUTHVI TRACTORS Vs. MANAGER, PUNJAB NATIONAL BANK
July 13, 2022
PRUTHVIRAJ G.K. Vs. STATE
June 23, 2022
PRUTVI DEVAIAH Vs. STATE OF KARNATAKA
July 25, 2022
PT. GOPAL PRASAD DUBEY Vs. BANGALORE DEVELOPMENT AUTHORITY
August 12, 2022
PUBLIC TV Vs. BANNADI SOMANATH HEGDE
June 1, 2022
PUNDALIK Vs. STATE OF KARNATAKA
June 14, 2022
PUNDALIK Vs. STATE OF KARNATAKA
July 5, 2022
PUNDARIKA MURTHY Vs. COMMISSIONER
September 2, 2022
PUNEETH KUMAR Vs. STATE
June 7, 2022
PUNEETH YADAV Vs. STATE OF KARNATAKA
June 17, 2022
PUNIT BHIMSINGH RAJPUT Vs. STATE OF KARNATAKA
November 4, 2022
PUNITH A. C. Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY
June 28, 2022
PUNITH KUMAR D. M. Vs. CHANDRE GOWDA K. S.
June 14, 2022
PUNITH NAYAK Vs. STATE OF KARNATAKA
February 8, 2022
PURNIMA Vs. RAVICHANDRA BHANDARI
November 2, 2022
PURNIMA KIRAN SANNALINGANNAVAR Vs. STATE BY GOKAK TOWN POLICE STATION
September 29, 2022
PURUSHOTHAMA Vs. B.NETHRA
July 18, 2022
PURVA PARADISE Vs. UNION OF INDIA
November 2, 2022
PURYANAYAKA Vs. STATE OF KARNATAKA
November 9, 2022
PUSHPA Vs. B.P.UMESH
October 11, 2022
PUSHPA B. GAVADI Vs. GOVERNMENT OF KARNATAKA
August 10, 2022
PUSHPALATA Vs. SHARANABASAPPA
December 16, 2022
PUSHPKARAJ INFRA PROJECTS Vs. SHRESTA ASSOCIATES
July 4, 2022
PUSHPKARAJ INFRA PROJECTS Vs. ABUSEEM ENTERPRISES
October 12, 2022
PUTTAMALLEGOWDA Vs. CHIEF SECRETARY,GOVERNMENT OF KARNATAKA
July 13, 2022
PUTTAMMA Vs. PUTTAPPA
June 17, 2022
PUTTAMMA Vs. MANAGING DIRECTOR, BMTC BANGALORE CENTRAL OFFICE
July 1, 2022
PUTTARAJEGOWDA Vs. STATE OF KARNATAKA
August 4, 2022
PUTTARAJU Vs. SHIVAPPA
August 8, 2022
PUTTASWAMY Vs. PRINCIPAL SECRETARY DEPARTMENT OF HOME AFFAIRS
March 17, 2022
PUVITH Vs. MANJU
March 17, 2022
QASIM Vs. STATE OF KARNATAKA
December 20, 2022
R RAMANNA Vs. T UDAYAKUMARA
March 10, 2022
R RAVINDRA Vs. STATE OF KARNATAKA
June 17, 2022
R SHANTHA RAJ Vs. STATE BY SUB-INSPECTOR OF POLICE
February 23, 2022
R. BAJI Vs. KSRTC
June 1, 2022
R. CHANDRAKUMAR Vs. DHANALAKSHMI
July 14, 2022
R. D. RAMADAS Vs. STATE OF KARNATAKA
August 25, 2022
R. ELAHI Vs. COMPETENT AUTHORITY
April 8, 2022
R. NAGARAJ Vs. G ANANDA
November 22, 2022
R. NARAYANA MURTHY Vs. H.R.GOPINATH
November 16, 2022
R. PURUSHOTHAM Vs. STATE
November 14, 2022
R. RAGHAVENDRA Vs. MANAGER, TATA AIG GENERAL INSURANCE COMPANY LTD.
July 1, 2022
R. RAMA REDDY Vs. B. NARAYANAPPA
May 24, 2022
R. RANI KASTURI Vs. STATE OF KARNATAKA
June 14, 2022
R. RUDRAPPA Vs. K.S. PARAMESHWARAPPA
April 22, 2022
R. SETHURAM Vs. STATE OF KARNATAKA
March 10, 2022
R. SHANKARAPPA Vs. UNION OF INDIA
November 18, 2022
R. SHIVAKUMAR Vs. STATE OF KARNATAKA
June 21, 2022
R. SUNDARESH NAIK Vs. STATE OF KARNATAKA
April 8, 2022
R. THIRUPATHAMMA Vs. STATE OF KARNATAKA
October 28, 2022
R.B. YASHASWINI Vs. STATE OF KARNATAKA
February 7, 2022
R.BABU Vs. STATE OF KARNATAKA
September 14, 2022
R.CHANDRAHASA Vs. STATE OF KARNATAKA
July 6, 2022
R.GUNASHEELAN Vs. BENGALURU DEVELOPMENT AUTHORITY
September 21, 2022
R.N. BHASKAR Vs. UNION OF INDIA
April 28, 2022
R.N.PUNITH Vs. STATE
September 23, 2022
R.N.SREEKANTAIAH Vs. STATE OF KARNATAKA
July 8, 2022
R.RAMESH Vs. MANAGING DIRECTOR, BMTC
October 10, 2022
R.RAVI Vs. FARUK PASHA
September 12, 2022
R.S.NANDA KUMAR Vs. STATE OF KARNATAKA
May 24, 2022
R.S.VENKATESHULU Vs. SHAILENDRA MANSUR
July 1, 2022
R.SHIVA KUMAR Vs. STATE OF KARNATAKA
September 27, 2022
R.SRINIVASAIAH Vs. AIISH STAFF WELFARE AND CULTURAL SOCIETY
September 26, 2022
RABANABI Vs. BASHYASAB
December 8, 2022
RABIYA ABDUL HAMID BEPARI Vs. CHAIRMAN, SCHOOL MANAGING COMMITTEE
February 24, 2022
RACHANA DOSHI Vs. TAHIRABI
November 17, 2022
RACHAPPA Vs. STATE OF KARNATAKA
June 23, 2022
RACHOTAPPA Vs. KUMAR NAIK G.
July 21, 2022
RADDI SAHAKAR BANK NIYAMIT Vs. ADDITIONAL
September 2, 2022
RADHA Vs. PUTTA SWAMY
June 17, 2022
RADHA M Vs. STATE
September 20, 2022
RADHA P. Vs. NATIONAL CO-OPERATIVE BANK LTD.
October 11, 2022
RAFEEQ ALIAS DOBH Vs. STATE OF KARNATAKA
June 20, 2022
RAFEL DEL RIYO Vs. STATE OF KARNATAKA
February 8, 2022
RAFIQ PASHA Vs. G. SRINIVASA
May 17, 2022
RAFIQ S/O HAJARATSAB HUNDEKAR Vs. STATE OF KARNATAKA
June 13, 2022
RAGHAVENDRA Vs. SHAMSUNDAR
June 21, 2022
RAGHAVENDRA Vs. KHANDAPPA
July 4, 2022
RAGHAVENDRA Vs. SAROJA
October 29, 2022
RAGHAVENDRA D.C.H Vs. LAXMIBAI
June 2, 2022
RAGHAVENDRA NAGAPPA BHOVI Vs. STATE OF KARNATAKA
July 19, 2022
RAGHAVENDRA S.M. Vs. STATE OF KARNATAKA
July 19, 2022
RAGHAVENDRA SWAMY MUTT Vs. DEPUTY COMMISSIONER
July 15, 2022
RAGHU Vs. STATE OF KARNATAKA
August 11, 2022
RAGHU HONNAVAR Vs. STATE OF KARNATAKA
July 15, 2022
RAGHU N Vs. STATE OF KARNATAKA
April 21, 2022
RAGHU SRIRAMULA Vs. STATE OF KARNATAKA
July 12, 2022
RAGHUNANDAN RAO B. Vs. MITHUN MAROLI
September 2, 2022
RAGHUNATH GOWDA Vs. C.RAJAVENKATESHWARALU
July 6, 2022
RAGHUPAL G. Vs. STATE OF KARNATAKA
December 2, 2022
RAGHUPATHI NAIDU Vs. STATE OF KARNATAKA
July 20, 2022
RAHAMATHULLA KHAN Vs. RAJASHEKAR
June 30, 2022
RAHAMATHULLA KHAN Vs. UMME SALMA
November 22, 2022
RAHEEL COMMUNICATION Vs. COMMISSIONER
November 30, 2022
RAHEEMKHAN Vs. STATE
September 12, 2022
RAHUL Vs. NINGEGOWDA
February 1, 2022
RAHUL Vs. STATE OF KARNATAKA
July 13, 2022
RAHUL Vs. ARAGA JNANENDRA
July 12, 2022
RAHUL CHARI Vs. STATE OF KARNATAKA
October 17, 2022
RAHUL KATTI YUVAKA MANDAL Vs. DEPUTY COMMISSIONER
July 4, 2022
RAHUL S. VARMA Vs. STATE OF KARNATAKA
January 28, 2022
RAIS SAYYAD Vs. STATE OF KARNATAKA
December 9, 2022
RAJ PERUMAL Vs. STATE OF KARNATAKA
September 16, 2022
RAJ SHREE GRANITES LIMITED Vs. STATE OF KARNATAKA
February 11, 2022
RAJA BAHADDUR Vs. UNDER SECRETARY
October 27, 2022
RAJAKAMAL ENTERPRISES Vs. ASSISTANT COMMISSIONER
October 12, 2022
RAJAKUMAR L. Vs. STATE OF KARNATAKA
September 28, 2022
RAJALAKSHMI Vs. CHAIRMAN,LAND TRIBUNAL
November 2, 2022
RAJAMMA Vs. STATE OF KARNATAKA
October 13, 2022
RAJAMMA Vs. MANAGER, UNITED INDIA INSURANCE CO
May 24, 2022
RAJAMMA Vs. STATE OF KARNATAKA
July 6, 2022
RAJAMMA Vs. STATE OF KARNATAKA
July 22, 2022
RAJAMMA H. Vs. THIMMAIAH V.
June 9, 2022
RAJAPPA Vs. STATE
April 5, 2022
RAJASAB Vs. DEPUTY COMMISSIONER
June 29, 2022
RAJASEKHAR ANDANURU Vs. A.MOHAN
July 19, 2022
RAJASHEKAR Vs. STATE OF KARNATAKA
June 22, 2022
RAJASHEKAR @ SHEKAR Vs. STATE OF KARNATAKA
January 10, 2022
RAJASHEKAR AJRI Vs. STATE OF KARNATAKA
June 24, 2022
RAJASHEKAR LAMANI Vs. STATE OF KARNATAKA
June 23, 2022
RAJASHEKAR NAINEGALI Vs. KARNATAKA STATE FINANCIAL CORPORATION
August 24, 2022
RAJASHEKARAIAH Vs. NANJAIAH
March 7, 2022
RAJASHEKARAIAH Vs. NANJAIAH
March 7, 2022
RAJASHEKHARAYYA DUNDAYYA MUNAVALLIMATH Vs. NINGAYYA GANGAYYA HANCHINMATH
July 7, 2022
RAJASHREE CEMENT GENERAL WORKERS AND STAFF UNION Vs. MANAGEMENT OF ULTRATECH CEMENT
July 13, 2022
RAJATH R. Vs. STATE OF KARNATAKA
November 9, 2022
RAJE GOWDA Vs. STATE OF KARNATAKA
December 8, 2022
RAJEEV CHANDRASEKHAR Vs. K.KOTESWAR RAO
February 17, 2022
RAJEEV TRADERS Vs. UNION OF INDIA
August 16, 2022
RAJENDRA Vs. DILEESH SASI
July 27, 2022
RAJENDRA KUMAR Vs. STATE OF KARNATAKA
May 26, 2022
RAJENDRA LAXMAN GODIWADDAR Vs. VIJAYAMALA
September 19, 2022
RAJENDRA PUHAN Vs. STATE
September 7, 2022
RAJESAB Vs. STATE OF KARNATAKA
September 26, 2022
RAJESAB Vs. ANWAR ZAKI
September 19, 2022
RAJESAB Vs. STATE OF KARNATAKA
July 27, 2022
RAJESH Vs. STATE OF KARNATAKA
July 28, 2022
RAJESH Vs. STATE OF KARNATAKA
September 29, 2022
RAJESH KUMAR Vs. RITU KUMAR
November 21, 2022
RAJESH R Vs. HEALTH INSPECTOR, MUNICIPAL CORPORATION OF KOCHI
February 18, 2022
RAJESHA Vs. STATE OF KARNATAKA
September 15, 2022
RAJESHWAR KUMAR Vs. STATE OF KARNATAKA
April 22, 2022
RAJESHWARI Vs. STATE OF KARNATAKA
September 7, 2022
RAJKUMAR Vs. STATE OF KARNATAKA
March 23, 2022
RAJKUMAR S. Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
September 8, 2022
RAJSHEKAR Vs. DEPUTY COMMISSIOINER AND
June 24, 2022
RAJU Vs. STATE OF KARNATAKA
June 10, 2022
RAJU Vs. SHIVASWAMY
July 21, 2022
RAJU Vs. STATE OF KARNATAKA
July 14, 2022
RAJU Vs. STATE OF KARNATAKA
July 4, 2022
RAJU Vs. STATE
December 7, 2022
RAJU Vs. STATE OF KARNATAKA
May 5, 2022
RAJU Vs. STATE OF KARNATAKA
November 3, 2022
RAJU Vs. STATE OF KARNATAKA
August 23, 2022
RAJU D.KALLI Vs. STATE OF KARNATAKA
September 20, 2022
RAJU DUNDAPPA CHANNAVAR Vs. ANJALI AMIT KATE
September 19, 2022
RAJU ENTERPRISES Vs. AUTHORIZED OFFICER, SIR M VISVESHWARAYA CO-OPERATIVE BANK LIMITED
August 17, 2022
RAJU PAWAR Vs. STATE OF RAJARAJESHWARINAGAR POLICE , BANGALORE
April 1, 2022
RAJU S/O KASHINATH JADAV Vs. GIRIJABAI W/O CHANDRAKANT JADAV
July 8, 2022
RAJU S/O LATE GOVINDAPPA Vs. CHANDAPPA S/O NAGAPPA
June 13, 2022
RAJVAIBHA ENTERPRISES (P) LIMITED Vs. STATE OF KARNATAKA
July 12, 2022
RAKESH Vs. STATE OF KARNATAKA
August 1, 2022
RAKESH AITHAL Vs. COMMISSIONER
December 8, 2022
RAKESH GOWDA S. Vs. STATE OF KARNATAKA
September 21, 2022
RAKESH KUMAR Vs. STATE OF KARNATAKA
May 19, 2022
RAKESH R. BANDHAN Vs. STATE OF KARNATAKA
October 29, 2022
RAKESHKUMAR Vs. STATE OF KARNATAKA
January 19, 2022
RAKSHITH Vs. STATE
September 5, 2022
RAKSHITH V.N. Vs. STATE OF KARNATAKA
July 18, 2022
RAKSHITHA Vs. STATE OF KARNATAKA
October 12, 2022
RAM COMPUTERS Vs. REGIONAL PROVIDENT FUND, EPFO
September 27, 2022
RAMA KRISHNA Vs. STATE
September 14, 2022
RAMA KRISHNA KARUTURI Vs. STATE OF KARNATAKA
September 15, 2022
RAMACHANDRA Vs. STATE OF KARNATAKA
September 20, 2022
RAMACHANDRA Vs. STATE OF KARNATAKA
May 5, 2022
RAMACHANDRA Vs. STATE OF KARNATAKA
July 14, 2022
RAMACHANDRAIAH Vs. RAJASHEKAR GOWDA
September 29, 2022
RAMACHANDRAPPA Vs. SIDDAPPA MURIGEPPA BALIKAYI
September 1, 2022
RAMACHANDRAPPA Vs. D.RAGHAVENDRA
July 11, 2022
RAMACHANDRASA Vs. SHANKAR
July 7, 2022
RAMADEVI Vs. RAJESHWARI
June 1, 2022
RAMAIAH Vs. CHIEF SECRETARY
June 3, 2022
RAMAIAH Vs. STATE OF KARNATAKA
September 28, 2022
RAMAIAH K. Vs. STATE OF KARNATAKA
October 27, 2022
RAMAKRISHNA Vs. STATE BANK OF MYSORE
September 5, 2022
RAMAKRISHNA Vs. VIDYA
May 30, 2022
RAMAKRISHNA Vs. STATE OF K.R.PET TOWN POLICE
April 18, 2022
RAMAKRISHNA Vs. STATE OF KARNATAKA
June 27, 2022
RAMAKRISHNA Vs. SATTEWWA
July 4, 2022
RAMAKRISHNA. M.N. Vs. SUJATHA. H.J.
April 11, 2022
RAMAKRUSHNA D Vs. SAVITHRI
July 15, 2022
RAMALINGE GOWDA Vs. DISTRICT REGISTRAR
September 13, 2022
RAMAMURTHY B. Vs. ANTI CORRUPTION BUREAU
February 7, 2022
RAMANANDA GAS AGENCY Vs. DEPUTY COMMISSIONER
November 10, 2022
RAMANANDA NAYAK Vs. UNION OF INDIA
April 5, 2022
RAMANJI Vs. STATE OF KARNATAKA
November 4, 2022
RAMANJI Vs. STATE OF KARNATAKA
November 7, 2022
RAMANJINAPPA Vs. JEROME D.SILVA
September 5, 2022
RAMANNA Vs. K. PUTTASIDDEGOWDA
June 29, 2022
RAMAPPA Vs. STATE OF KARNATAKA
July 19, 2022
RAMASHETTY Vs. STATE OF KARNATAKA
September 14, 2022
RAMASHETTY PAVAN KUMAR Vs. STATE OF KARNATAKA
July 4, 2022
RAMAVVA LAMBANI Vs. STATE OF KARNATAKA
September 22, 2022
RAMCHANDRA Vs. SHAKTINIVAS BUILDERS PRIVATE LTD.
September 6, 2022
RAMCHANDRA Vs. STATE OF KARNATAKA
November 15, 2022
RAMCHANDRA Vs. GENERAL MANAGER
July 25, 2022
RAMDAS Vs. STATE
January 13, 2022
RAMESH Vs. GENERAL MA NAGER
September 1, 2022
RAMESH Vs. STATE
November 15, 2022
RAMESH Vs. REGIONAL TRANSPORT AUTHORITY
October 17, 2022
RAMESH Vs. STATE OF KARNATAKA
October 29, 2022
RAMESH Vs. STATE OF KARNATAKA
October 10, 2022
RAMESH Vs. STATE THROUGH DY. RFO, HOSUR SECTION
January 21, 2022
RAMESH Vs. GANGAPPA
July 18, 2022
RAMESH BABU V. M. Vs. STATE OF KARNATAKA
November 3, 2022
RAMESH BABU V.M. Vs. STATE OF KARNATAKA
July 29, 2022
RAMESH G.H. Vs. STATE OF KARNATAKA
February 8, 2022
RAMESH J. Vs. STATE OF KARNATAKA
September 16, 2022
RAMESH KUMAR Vs. N.NARAYANA
July 28, 2022
RAMESH KUMAR KOTHARI Vs. INSPECTOR OF MOTOR VEHICLES OFFICE OF THE RTO
September 20, 2022
RAMESH MALLI Vs. DEPUTY INSPECTOR GENERAL OF POLICE
January 28, 2022
RAMESH MANJAPPA NAIK Vs. MAHABALESHWAR BASAVANNI NAIK
June 22, 2022
RAMESH NAIK.L Vs. STATE OF KARNATAKA
July 25, 2022
RAMESH NAYAK Vs. STATE OF KARNATAKA
January 13, 2022
RAMESH S/O SANJU HOOLI Vs. STATE OF KARNATAKA
September 16, 2022
RAMESH T.S. Vs. REGISTRAR
July 12, 2022
RAMESHA Vs. SWAMY
November 3, 2022
RAMESHA H.C. Vs. V.AKSHAYKUMARA
July 7, 2022
RAMLINGAPPA Vs. BASAPPA
June 30, 2022
RAMSONS GARMENT FINISHING EQUIPMENTS PVT. LTD Vs. GOVERNMENT OF INDIA
July 8, 2022
RAMU Vs. STATE OF KARNATAKA
July 6, 2022
RAMU Vs. SPECIAL LAND ACQUISITION OFFICER
September 16, 2022
RAMU Vs. STATE OF KARNATAKA
August 3, 2022
RAMZANSAB Vs. STATE OF KARNATAKA
August 16, 2022
RANADHEER RAJENDRA BHOSALE Vs. STATE OF KARNATAKA
November 10, 2022
RANAJEETH Vs. STATE OF KARNATAKA
August 11, 2022
RANGAMMA Vs. STATE OF KARNATAKA
June 17, 2022
RANGAMMA Vs. STATE OF KARNATAKA
October 29, 2022
RANGAMMA B. Vs. H. G. CHANDRAMOULI
June 1, 2022
RANGANATH Vs. STATE OF KARNATAKA
October 17, 2022
RANGANATH Vs. STATE OF KARNATAKA
September 20, 2022
RANGANATH Vs. STATE OF KARNATAKA
October 7, 2022
RANGANATHA Vs. STATE OF KARNATAKA
July 28, 2022
RANGANATHA Vs. DHANANJAYA H.N.
July 1, 2022
RANGANATHAPPA Vs. SAROJAMMA
July 21, 2022
RANGAPPA Vs. STATE
December 7, 2022
RANGAPPA Vs. STATE OF BETAMANGALA POLICE
August 10, 2022
RANGAPPA HANAMAPPA NAKKARAGUNDI Vs. STATE OF KARNATAKA
August 11, 2022
RANGARAJAN NARAYANAN Vs. QUEST GLOBAL ENGINEERING SERVICES PRIVATE LIMITED
July 11, 2022
RANGASHETTY Vs. N.GURUMURTHY
July 8, 2022
RANGASWAMAIAH Vs. STATE OF KARNATAKA
September 27, 2022
RANGASWAMY Vs. NATIONAL INSU. CO. LTD.
August 3, 2022
RANGASWAMY Vs. STATE OF KARNATAKA
November 4, 2022
RANGASWAMY Vs. THAMSEER AHMED
June 30, 2022
RANGASWAMY Vs. STATE OF KARNATAKA
June 27, 2022
RANGASWAMY N.D. Vs. STATE OF KARNATAKA
February 18, 2022
RANI S. Vs. DIVISIONAL CONTROLLER
July 19, 2022
RANJIT K. P. Vs. STATE OF KARNATAKA
November 3, 2022
RANJITH Vs. STATE OF KARNATAKA
November 22, 2022
RANJITH K.P. Vs. PRINCIPAL SECRETARY TO GOVERNMENT TRANSPORT DEPT.
December 16, 2022
RANJITHA Vs. K. LENIN
November 14, 2022
RASHMI H. S. Vs. GAUTAM SAMEER
August 26, 2022
RASHMI KAMAL TANDON Vs. STATE OF KARNTAKA
May 10, 2022
RASHMI V.RAO Vs. ECLERX SERVICES LIMITED
September 9, 2022
RASOLASAB Vs. STATE OF KARNATAKA
November 16, 2022
RATAN BABULAL LATH Vs. STATE OF KARNATAKA
May 10, 2022
RATHNAMMA Vs. STATE OF KARNATAKA
September 15, 2022
RATHNAMMA Vs. REGISTRAR, DEPARTMENT OF CO-OPERATIVE SOCIETIES
September 21, 2022
RATHNAMMA Vs. DEPUTY COMMISSIONER
August 3, 2022
RATHNAMMA Vs. NARASIMHAPPA
April 4, 2022
RATHNAMMA Vs. DEPUTY COMMISSIONER
August 30, 2022
RATHNAMMA Vs. STATE
May 17, 2022
RATHNAMMA Vs. DEPUTY COMMISSIONER MANDYA DISTRICT
June 15, 2022
RATHNAMMA Vs. STATE OF KARNATAKA
July 27, 2022
RATNA DEEP SCHOOL OF NURSING Vs. REGISTRAR
June 13, 2022
RATNABAI H. N. Vs. PRINCIPAL SECRETARY
October 27, 2022
RATNAMMA Vs. MAHADEVAPPA GOUDA S.
June 3, 2022
RAVEESH Vs. STATE OF KARNATAKA
February 1, 2022
RAVI Vs. STATE OF KARNATAKA
October 29, 2022
RAVI Vs. STATE OF KARNATAKA
October 28, 2022
RAVI Vs. STATE OF KARNATAKA
November 3, 2022
RAVI Vs. STATE OF KARNATAKA
September 29, 2022
RAVI Vs. STATE OF KARNATAKA
May 30, 2022
RAVI Vs. STATE OF KARNATAKA
February 1, 2022
RAVI Vs. STATE OF KARNATAKA
July 28, 2022
RAVI Vs. STATE OF KARNATAKA
November 16, 2022
RAVI C.RAHEJA Vs. UNION OF INDIA
September 6, 2022
RAVI GERARD Vs. STATE OF KARNATAKA
August 12, 2022
RAVI GRAPHICS OFFSET PRINTERS Vs. K.CHANDRASHEKAR
June 21, 2022
RAVI KOOMAR B.R Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY,
June 28, 2022
RAVI KUMAR T.N Vs. STATE OF KARNATAKA
March 3, 2022
RAVI KUMAR V. Vs. STATE OF KARNATAKA
November 21, 2022
RAVI PRASAD Vs. STATE OF KARNATAKA
August 1, 2022
RAVI RAMAPPA JINGADE Vs. STATE OF KARNATAKA
June 13, 2022
RAVI S/O MALLIKARJUN Vs. STATE OF KARNATAKA
July 8, 2022
RAVICHANDRAN Vs. STATE OF KARNATAKA
July 13, 2022
RAVIKUMAR Vs. STATE OF KARNATAKA
June 1, 2022
RAVIKUMAR Vs. STATE OF KARNATAKA
September 15, 2022
RAVIKUMAR Vs. SHIVAPPA
November 30, 2022
RAVIKUMAR H. Vs. STATE OF KARNATAKA
September 12, 2022
RAVINDRA KUMAR Vs. STATE OF KARNATAKA
April 13, 2022
RAVINDRA N. Vs. STATE OF KARNATAKA
September 23, 2022
RAVINDRA S. ANGADI Vs. DIRECTOR
November 17, 2022
RAVINDRA SHANTINATH CHOUGULE Vs. MAHESH ARJUNSA KALPAVRUKSHA
April 6, 2022
RAVINDRA T. Vs. STATE OF KARNATAKA
July 19, 2022
RAVINDRAKUMAR GOYAL Vs. STATE OF KARNATAKA
August 2, 2022
RAVINDRAYYA Vs. STATE OF KARNATAKA
July 26, 2022
RAVIPRAKASH MAKAM Vs. CHANDRAMOULESHWARA
September 6, 2022
RAVIRAJ Vs. STATE OF KARNATAKA
September 20, 2022
RAYAPPA ARALAMMA Vs. PRINCIPAL SECRETARY GOVERNMENT OF KARNATAKA
July 18, 2022
RAYEES USMAN Vs. STATE OF KARNATAKA
August 17, 2022
REACH LOGISTICS (P) LIMITED Vs. BOSCH LIMITED
July 21, 2022
REDDY VEERANNA Vs. EXECUTIVE ENGINEER
July 22, 2022
REETI KUMARI Vs. SATHOSH KUMAR PATIL
June 8, 2022
REGIONAL MANAGER Vs. GEETHA
November 22, 2022
REGIONAL MANAGER, APSRTC Vs. KODAVATH GHAMLI
June 10, 2022
REGIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. NARAYANAMMA
July 12, 2022
REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. BILIGIRI GRANITES
February 4, 2022
REGISTRAR Vs. D.RAJANNA
July 12, 2022
REHAN KHAN Vs. HONBLE PRIME MINISTER OF INDIA
April 1, 2022
REHMATBEE Vs. BALBHEEM
June 14, 2022
REKHA Vs. S.PRADEEPKUMAR
June 29, 2022
REKHA Vs. STATE OF KARNATAKA
December 5, 2022
REKHA Vs. KARNATAKA POWER TRANSMISSION
August 4, 2022
REKHA DADASO SURYAVANSHI Vs. ANIL AATMARAM NIKKAM
July 6, 2022
REKHA SINGHAL Vs. STATE OF KARNATAKA
January 21, 2022
RELIANCE GENERAL INS. CO. LTD Vs. N.MAHESH
July 7, 2022
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. B. MOHAMMED FAZIL AND FAZIL
June 20, 2022
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. GANGAPPA
August 4, 2022
RELIANCE GIC LTD Vs. K.T MANJEGOWDA
June 15, 2022
RELIANCE SECURITIES LTD. Vs. PRIYABRATTA CHOUDHARY
March 31, 2022
RENAWWA Vs. MEHABOOB
September 9, 2022
RENJITH D. Vs. STATE
September 2, 2022
RENUKA Vs. MANAGEMENT OF NORTH WEST KARNATAKA ROAD TRNASPORT CORPORATION
September 3, 2022
RENUKA Vs. RAMANAND
March 31, 2022
RENUKA Vs. STATE OF KARNATAKA
July 14, 2022
RENUKA Vs. KENCHAVVA
July 28, 2022
RENUKA Vs. RAMESH
July 15, 2022
RENUKA SATYAPPA SATYANAIKAR Vs. LAKKAPPA
December 7, 2022
RESHMA Vs. STATE OF KARNATAKA
September 6, 2022
RESHMA NAVEEN Vs. STATE OF KARNATAKA
November 10, 2022
REVANAPPA Vs. PRABHULINGAYYA
October 27, 2022
REVANSIDDAPPA Vs. STATE OF KARNATAKA
June 28, 2022
REVANSIDDAPPA Vs. STATE OF KARNATAKA
July 7, 2022
REVANSIDDAPPA Vs. STATE OF KARNATAKA
February 17, 2022
REVEREND FATHER KURIAKOSE Vs. DEPUTY COMMISSIONER
July 11, 2022
RIMA TRANSFORMERS AND CONDUCTORS Vs. CANARA BANK
December 14, 2022
RISHAB TRAKROO Vs. STATE OF KARNATAKA
February 17, 2022
RISHI Vs. STATE OF KARNATAKA
June 10, 2022
RISHI ENTERPRISES Vs. STATE OF KARNATAKA
July 6, 2022
RISHI VENTURES Vs. JAYESS STEELS A PARTNERSHIP CONCERN
July 18, 2022
RITHESH Vs. STATE OF KARNATAKA
October 12, 2022
RITHESH PAIS Vs. STATE OF KARNATAKA
June 10, 2022
RIYAN Vs. AKSHTA SATISH KALAL
September 13, 2022
RIYAZ Vs. NOORJAN A.
July 7, 2022
RIZWAN Vs. STATE OF KARNATAKA
May 25, 2022
RIZWAN K. Vs. STATE OF KARNATAKA
July 19, 2022
ROHIT Vs. STATE OF KARNATAKA
April 22, 2022
ROHIT Vs. DEPUTY COMMISSIONER
September 28, 2022
ROHIT RAJKUMAR KUKREJA Vs. G.RAMAIYA REDDY
July 8, 2022
ROHIT SHETTY Vs. STATE OF KARNATAKA
June 28, 2022
ROHITH KUMAR Vs. STATE OF KARNATAKA
August 12, 2022
ROOPA Vs. MRUTYUNJAYA
February 15, 2022
ROOPA Vs. BASAYYA
July 6, 2022
ROOPESHA Vs. ASST. REGISTRAR OF CO-OPRATIVE SOCIETIES
September 2, 2022
ROSEMARY RATNAM Vs. ANAM HUSSAIN
July 18, 2022
ROSHAN Vs. STATE OF KARNATAKA
September 5, 2022
ROSHAN KUMAR MISHRA S/O AMARKUMAR MISHRA Vs. STATE OF KARNATAKA
August 26, 2022
ROSHAN SHARMA Vs. STATE OF KARNATAKA
December 6, 2022
ROYAL SCHOOL OF NURSING Vs. KARNATAKA STATE NURSING COUNCIL
June 9, 2022
ROYAL SOCIAL CLUB Vs. STATE OF KARNATAKA
July 20, 2022
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. PEER SAB
May 17, 2022
RT REV PRASANNA KUMAR SAMUEL Vs. STATE OF KARNATAKA
May 25, 2022
RUBINA GAUHAR Vs. STATE OF KARNATAKA
March 22, 2022
RUDRAGOUDA Vs. HANUMANTAPPA
July 19, 2022
RUDRAPPA Vs. STATE OF KARNATAKA
August 2, 2022
RUDRAPPA HONAKERAPPA KUMBAR Vs. KARNATAKA CREDIT CO-OPEATIVE BANK LTD
September 27, 2022
RUDRAPPA K. Vs. STATE OF KARNATAKA
August 23, 2022
RUDRAVVA Vs. GOPAL KRISHNA
July 27, 2022
RUDRESH Vs. STATE OF KARNATAKA
August 17, 2022
RUDRESHA C. Vs. STATE
July 26, 2022
RUKHIMINI Vs. STATE OF KARNATAKA
September 7, 2022
RUKKAMMA Vs. STATE OF KARNATAKA
September 6, 2022
RUKKESH DODDAMANI Vs. COMMISSIONER, RURAL DRINKING WATER AND SANITATION DEPARTMENT
August 1, 2022
RUKMANNA Vs. PRABHURAO
December 13, 2022
RUMAN Vs. STATE OF KARNATAKA
May 27, 2022
RUMI KHATUN Vs. REGISTRAR KARNATAKA STATE NURSING COUNCIL
June 13, 2022
RUPSA KARNATAKA Vs. STATE OF KARNATAKA
March 8, 2022
RUSTOM KERAWALLA Vs. STATE OF KARNATAKA
July 15, 2022
S RUDRAPPA Vs. STATE OF KARNATAKA
December 14, 2022
S. ARUMUGHAM Vs. RAJSHEKHAR
July 22, 2022
S. B. SIDDHALINGA SHIVACHARYA Vs. STATE OF KARNATAKA
August 8, 2022
S. BASAPPA Vs. GANGAMMA
February 9, 2022
S. BHARATHI Vs. RANGANATHA K.P.
June 17, 2022
S. BHASKAR Vs. STATE OF KARNATAKA
February 7, 2022
S. G. PADMANABHA Vs. STATE OF KARNATAKA
November 22, 2022
S. GANGAMMA Vs. RAJKUMAR KATHRI
November 17, 2022
S. K. SRINIVAS Vs. ASSISTANT COMMISSIONER
June 29, 2022
S. KUMAR Vs. STATE OF KARNATAKA
April 1, 2022
S. M. KANNAPPA AUTOMOBILES PVT. LTD. Vs. BHUPINDER RAI
March 4, 2022
S. MANJU Vs. STATE
November 2, 2022
S. MANJUNATH Vs. C.B. YASHODA
October 29, 2022
S. MURALIDHARAN Vs. NEELAM G.M. SHEERA
March 15, 2022
S. N MUDDEGOWDA Vs. STATE OF KARNATAKA
August 26, 2022
S. NANJAPPA Vs. STATE BANK OF INDIA
August 12, 2022
S. PADMAVATHI Vs. STATE OF KARNATAKA
July 15, 2022
S. RAJESH REDDY Vs. STATE BY KALASA POLICE CHICKKAMAGALURU
February 28, 2022
S. S. MAHADEVAPPA Vs. DEPUTY COMMISSIONER
October 29, 2022
S. SHYAMALA Vs. B. N. MALLIKARJUNAIAH
March 14, 2022
S. SRINIVASA Vs. MANDYA UNIVERSITY
February 25, 2022
S. SRINIVASULU NAIDU Vs. STATE OF KARNATAKA
March 16, 2022
S. SUPRIYA Vs. C. VENUGOPAL
November 18, 2022
S. SURESH Vs. STATE OF KARNATAKA
June 10, 2022
S. UDAYAKUMAR Vs. M.D. NING APPA
August 16, 2022
S. V. JANHAVI Vs. MALLIKARJUN B. GUNGE
November 14, 2022
S.A.RAHIM Vs. H.G.PANCHAKSHARAPPA
June 6, 2022
S.ABBOBACKAR SIDDIK Vs. STATE OF KARNATAKA
January 28, 2022
S.ABHILASH Vs. STATE OF KARNATAKA
February 17, 2022
S.B. MAHADEV Vs. STATE OF KARNATAKA
August 26, 2022
S.B. SHREEDHARA GOWDA Vs. STATE OF KARNATAKA
August 10, 2022
S.B. VALVAES (INDIA) PRIVATE LIMITED. Vs. DEBT RECOVERY APPELLATE TRIBUNAL, CHENNAI
February 9, 2022
S.B.RAMAIAH Vs. DEPUTY COMMISSIONER
September 21, 2022
S.C.DHANYA KUMAR Vs. STATE OF KARNATAKA
June 8, 2022
S.C.RAJENDRAN Vs. V.SUDHINDRANATH
September 5, 2022
S.D.SAVITHA Vs. PRAKASH.M.S
September 13, 2022
S.DAYALAN Vs. STATE OF KARNATAKA
September 1, 2022
S.G. REKHA Vs. N. USHA NAIDU
November 3, 2022
S.H. KULKARNI Vs. DIVISIONAL CONTROLLER KSRTC
November 17, 2022
S.JOHN DE BRITTO Vs. GUNDLU MUNESHWARA SWAMY TEMPLE TRUST
June 8, 2022
S.K. SRINIVASA Vs. STATE
April 8, 2022
S.K.RAJASHEKAR Vs. STATE OF KARNATAKA
July 14, 2022
S.KASEEMA Vs. STATE OF KARNATAKA
September 23, 2022
S.L.HALESHAPPA Vs. STATE
July 6, 2022
S.L.RAJESH Vs. SURESH T.HEGDE
July 27, 2022
S.M. SRINIVASA Vs. STATE OF KARNATAKA
October 31, 2022
S.M.IQBAL AHMED Vs. STATE
September 19, 2022
S.M.MARULASIDDAPPA Vs. ADDL.CHIEF SECRETARY
November 16, 2022
S.M.RAVI KUMAR Vs. DEVARAYALU
August 16, 2022
S.N. ABHINANDANA Vs. M.P. SAROJA
April 11, 2022
S.N. JAYARAM Vs. STATE OF KARNATAKA
June 3, 2022
S.N. RAJA RAO Vs. STATE OF KARNATAKA
June 8, 2022
S.N. VEENA Vs. M.N. VENKATESH
June 29, 2022
S.N.BELAVATAGI Vs. DEPUTY COMMISSIONER
July 8, 2022
S.N.PAPA REDDY Vs. NARAYAN REDDY
December 27, 2022
S.NANCY NITHYA Vs. GOVT. OF INDIA
December 15, 2022
S.NARAHARI Vs. S.R.KUMAR
July 15, 2022
S.NATARAJU Vs. D.S.KUMAR
November 15, 2022
S.P. BHANDARKAR Vs. CANARA BANK
May 30, 2022
S.R. AROKIARAJ Vs. ANTHONY RITA
January 3, 2022
S.R. KUMAR Vs. D. SHIVANANDAPPA DEVENDRAPPA
November 23, 2022
S.R. MANJAPPA Vs. MAHABALESHWARA NAGABHATT
May 12, 2022
S.R.CONSULTANTS AND ENGINEERS Vs. STATE OF KARNATAKA
June 17, 2022
S.R.SANJEEVA MURTHY Vs. MANAGING COMMITTEE OF BHAVANESHWARI AND ANJANEYA SWAMY TEMPLES
September 26, 2022
S.RANGAPPA Vs. NARASAMMA
July 5, 2022
S.RAVI KUMAR Vs. ARUN MOTORS
October 18, 2022
S.ROGER SUJITH Vs. VICE CHANCELLOR
September 30, 2022
S.SHEENAPPA Vs. STATE OF KARNATAKA
July 18, 2022
S.UB EDULLA Vs. P.GOPAL SHETTY
September 27, 2022
S.V.BABU Vs. FINANCIAL SERVICES LIMITED
June 21, 2022
S.V.SHANMUKAPPA Vs. DEPUTY COMMISSIONER
July 22, 2022
S.VASANTHAPPA Vs. VEEREGOWDA
September 3, 2022
S.YALLAPPA Vs. K. S. R. T. C.
July 11, 2022
SA RA GOVINDU Vs. GOVERNMENT OF KARNATAKA
November 16, 2022
SAAGAM REALTY PRIVATE LIMITED Vs. STATE OF KARNATAKA
July 4, 2022
SABANNA Vs. AYYAPPA
June 2, 2022
SACHIDANAND Vs. PRINCIPAL SECRETARY
June 27, 2022
SACHIDANANDA SHIVACHARYA SWAMY Vs. STATE OF KARNATAKA
September 15, 2022
SACHIN Vs. STATE OF KARNATAKA
June 8, 2022
SACHIN K.A. Vs. GIRIJA
June 6, 2022
SADANAND Vs. KALLAPPA
September 26, 2022
SADASHIV Vs. DEPUTY COMMISSIONER
October 27, 2022
SADASHIV KALLAPPA AMARAPPAGOL Vs. PRINCIPAL SECRETARY
June 22, 2022
SADASHIVA BALIGA Vs. C. LAKSHMINARAYANA
October 31, 2022
SADASHIVA SHETTY Vs. MANJULA PRABHAKAR
June 28, 2022
SADATH Vs. STATE OF KARNATAKA
July 22, 2022
SADIK KHAN Vs. STATE OF KARNATAKA
June 22, 2022
SADIQ KHAN Vs. STATE OF KARNATAKA
April 12, 2022
SADIYA GRANITES Vs. STATE OF KARNATAKA
October 14, 2022
SAFWAN IBRAHIM ULLAL Vs. STATE OF KARNATAKA
September 5, 2022
SAGAR Vs. STATE OF KARNATAKA
July 26, 2022
SAGAREPPA Vs. SPL.LAND ACQUISITION OFFICER
September 16, 2022
SAGAYA MARY Vs. DEPUTY COMMISSIONER OF POLICE
February 22, 2022
SAGEER AHAMED Vs. STATE OF KARNATAKA
April 1, 2022
SAGITAUR VENTURES INDIA PVT LTD Vs. STATE OF KARNATAKA
October 19, 2022
SAHANA AQUATIC AND SPORTS CLUB (R) Vs. STATE OF KARNATAKA
June 13, 2022
SAHEB GOUDA Vs. SPECIAL LAND ACQUISITION
June 23, 2022
SAHEBLAL Vs. IMAMSAB
November 23, 2022
SAHITYA AKADEMI Vs. AGRAHARA KRISHNAMURTHY
January 19, 2022
SAI BABU H.S. @ BANDLI BABU Vs. STATE OF KARNATAKA
September 22, 2022
SAI PRATHAP Vs. VENUKUMAR
July 12, 2022
SAIBABA Vs. STATE
July 11, 2022
SAIFULLA SHAREIFF Vs. STATE OF KARNATAKA
September 16, 2022
SAIPUDDIN Vs. PRINCIPAL SECRETARY
July 4, 2022
SAKAMMA Vs. KENDAPPA H. B.
June 2, 2022
SAKSHI MITTAL W/O GAURAV RAJENDRA MITTAL Vs. GAURAV RAJENDRA MITTAL S/O RAJENDRA NITTAL
June 14, 2022
SALEEM Vs. DEVARAJA TRAFFIC ZONE MYSORE
June 3, 2022
SALEEM AHAMMED Vs. NATIONAL INSURANCE COMPANY LIMITED
December 16, 2022
SALEEM KHAN Vs. STATE OF KARNATAKA
April 21, 2022
SALIL R.UCHIL Vs. VISHU KUMAR
September 5, 2022
SALMAN Vs. STATE OF KARNATAKA
July 13, 2022
SAM P.PHILIP Vs. GAURAV GUPTHA COMMISSIONER
September 7, 2022
SAMANTHA CHRISTINA DELFINA WILLIS Vs. STATE OF KARNATAKA
June 1, 2022
SAMARTH ENTERPRISES Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
July 14, 2022
SAMARTH S.S. Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
November 9, 2022
SAMBHAJIRAO NARAYAN DESAI Vs. BALAKRISHNA PANDURANG DESAI
July 13, 2022
SAMEER Vs. STATE OF KARNATAKA
September 23, 2022
SAMEER HAMSA RAMLA Vs. STATE OF KARNATAKA
April 12, 2022
SAMIULLA Vs. STATE OF KARNATAKA
June 16, 2022
SAMPADA Vs. STATE OF KARNATAKA
April 22, 2022
SAMPATH KUMAR Vs. STATE
June 6, 2022
SAMPI EXPORTS PVT. LTD. Vs. STATE OF KARNATAKA
September 14, 2022
SAMUEL DS GNANASEELAN Vs. RASHMI V MAHESH
November 4, 2022
SANATH KUMAR SHETTY Vs. KARNATAKA RAJYA DHARMIKA PARISHAT
September 26, 2022
SANDEEP Vs. STATE OF KARNATAKA
November 4, 2022
SANDEEP Vs. STATE OF KARNATAKA
November 17, 2022
SANDEEP BALACHANDRAN Vs. STATE
June 9, 2022
SANDEEP NAG Vs. COMMISSIONER
June 9, 2022
SANDEEP R SHETTY Vs. VISHALAKSHI
July 21, 2022
SANDEEP REDDY Vs. STATE OF KARNATAKA
September 1, 2022
SANDESH Vs. STATE OF KARNATAKA
September 6, 2022
SANDESH Vs. STATE OF KARNATAKA
July 13, 2022
SANGANABASAPPA Vs. STATE OF KARNATAKA
September 27, 2022
SANGANAGOUDA Vs. STATE OF KARNATAKA
July 20, 2022
SANGAPPA Vs. STATE OF KARNATAKA
November 18, 2022
SANGAPPA Vs. ADIYAPPA
July 27, 2022
SANGAPPA Vs. RAMANNA
July 6, 2022
SANGAPPA Vs. VAIJINATH
September 6, 2022
SANGAPPA GOWDAR Vs. STATE OF KARNATAKA
January 3, 2022
SANGAREDDY Vs. STATE OF KARNATAKA
June 29, 2022
SANGEETA Vs. BAPU
July 7, 2022
SANGEETA GADAGIN \ SANJIVINI MAHILA VIKASA SEVA SANGH Vs. STATE OF KARNATAKA
May 27, 2022
SANJANA FERNANDES Vs. STATE OF KARNATAKA
September 2, 2022
SANJAY Vs. STATE OF KARNATAKA
November 16, 2022
SANJAY @ SANJU Vs. STATE
February 7, 2022
SANJAY A.C. Vs. CHARAN (P) LTD
June 30, 2022
SANJAY OMPRAKASH SHARMA Vs. STATE OF KARNATAKA
July 15, 2022
SANJAY SREESHA Vs. SERIOUS FRAUD INVESTIGATION OFFICE
May 19, 2022
SANJEEV Vs. R.A. ANAGOUDAR
October 28, 2022
SANJEEV Vs. BASAVARAJ
November 3, 2022
SANJEEV IREDDY Vs. HAZRAT SHAH SAYAD KHUSRO HUSSAINI SAJADE NASHEEN DARGA
September 1, 2022
SANJEEV KUMAR Vs. STATE OF KARNATAKA
June 29, 2022
SANJEEVKUMAR Vs. STATE OF KARNATAKA
June 23, 2022
SANJIVIN I ACCUMULATORS PVT LTD. Vs. STATE OF KARNATAKA
September 20, 2022
SANJU Vs. STATE OF KARNATAKA
June 22, 2022
SANNABASAPPA Vs. STATE OF KARNATAKA
June 23, 2022
SANNABASAPPA Vs. BASAPPA
October 18, 2022
SANNAMMA Vs. ASSISTANT COMMISSIONER HASSAN SUB-DIVISION
July 14, 2022
SANNATHAYAMMA Vs. CHANDREGOWDA
March 17, 2022
SANTHOSH Vs. KAVITHA
October 31, 2022
SANTHOSH Vs. MANAGER DIRECTOR
October 29, 2022
SANTHOSH Vs. STATE OF KARNATAKA
April 12, 2022
SANTHOSH ASHOK PAWASKAR Vs. STATE OF KARNATAKA
August 1, 2022
SANTHOSH C.R. Vs. KARNATAKA VETERINARY ANIMAL AND FISHERIES SCIENCES UNIVERSITY
July 14, 2022
SANTHOSH K.J. Vs. STATE OF KARNATAKA
July 4, 2022
SANTHOSH KUMAR Vs. STATE OF KARNATAKA
August 23, 2022
SANTHOSH RAI Vs. STATE OF KARNATAKA
November 2, 2022
SANTHOSH S.G Vs. STATE OF KARNATAKA
August 1, 2022
SANTHOSH VEERANNA Vs. STATE
March 28, 2022
SANTHOSHA Vs. STATE OF KARNATAKA
July 4, 2022
SANTOSH Vs. STATE OF KARNATAKA
July 8, 2022
SANTOSH Vs. STATE OF KARNATAKA
July 13, 2022
SANTOSH Vs. UNIVERSAL SOMPO GEN. INS. CO. LTD.
June 1, 2022
SANTOSH Vs. STATE OF KARNATAKA
August 4, 2022
SANTOSH Vs. STATE OF KARNATAKA
March 24, 2022
SANTOSH KALAPPA KAMBAR Vs. STATE OF KARNATAKA
May 25, 2022
SANTOSH KUMAR Vs. STATE OF KARNATAKA
September 3, 2022
SANTOSH KUMAR S. Vs. MANAGING DIRECTOR, BHARATIYA RESERVE BANK NOTE MUDRAN (P) LIMITED
August 22, 2022
SANTOSH M. Vs. STATE OF KARNATAKA
July 29, 2022
SANTOSH MAHAVEER MANGASULI Vs. STATE OF KARNATAKA
November 18, 2022
SANTOSH P.DODDAWAD Vs. STATE OF KARNATAKA
September 30, 2022
SANTOSH SCHOOL OF NURSING Vs. REGISTRAR KARNATAKA STATE
June 13, 2022
SAPTHAGIRI INSTITUTE OF MEDICAL Vs. UNION OF INDIA
January 31, 2022
SARADAR AKBAR JAMADAR Vs. KHUTABUDDIN AKBAR JAMADAR
October 12, 2022
SARASWATHI Vs. STATE OF KARNATAKA
June 3, 2022
SARASWATHI D.V. Vs. STATE OF KARNATAKA
August 18, 2022
SARFUDDIN MEHARAJ Vs. STATE OF KARNATAKA
June 6, 2022
SARITHA NAGENDRAN Vs. SANMANTHI COTHA PASUPATHY
August 3, 2022
SAROJA Vs. DAKSHINAMURTHY
September 1, 2022
SARVAMANGALA Vs. NAGARAJ
November 2, 2022
SARVESHA Vs. STATE OF KARNATAKA
November 15, 2022
SATAPPA Vs. MAHAVEER
December 16, 2022
SATAPPA BHAGAVANT HULLOLI Vs. DEPUTY COMMISSIONER
September 19, 2022
SATHISH Vs. STATE OF KARNATAKA
August 22, 2022
SATHISH Vs. STATE OF KARNATAKA
April 8, 2022
SATHISH K. Vs. STATE OF KARNATAKA
May 23, 2022
SATHISH N. Vs. AMBIKA J.
April 12, 2022
SATHISH V. Vs. MUNI KRISHNA
July 12, 2022
SATHISHA Vs. STATE OF KARNATAKA
July 21, 2022
SATHISHA B.M. Vs. STATE OF KARNATAKA
November 2, 2022
SATHISHA H.K Vs. STATE OF KARNATAKA
June 2, 2022
SATHYA Vs. STATE
August 12, 2022
SATHYA PRADHAN Vs. STATE OF KARNATAKA
September 16, 2022
SATHYA TRADERS Vs. DIRECTOR OF AGRICULTURAL MARKETING
October 29, 2022
SATHYANARAYANA Vs. MANAGER
June 9, 2022
SATHYANARAYANA JETTY Vs. SHIVALINGAIAH
March 21, 2022
SATISH Vs. STATE OF KARNATAKA
April 21, 2022
SATISH Vs. HASMUKH
July 13, 2022
SATISH Vs. STATE OF KARNATAKA
November 18, 2022
SATISH Vs. STATE OF KARNATAKA
February 17, 2022
SATISH GOVINDAIAH Vs. PRASANNA KUMAR
September 28, 2022
SATISH SHANKAR MANGASULE Vs. DINKAR APPASAHEB MAGADUM
June 1, 2022
SATTEWWA Vs. YAMANAVVA CALLING HERSELF
October 27, 2022
SATURN REALTERS PRIVATE LIMITED Vs. EDELWEISS ASSET CONSTRUCTION COMPANY LTD.
July 6, 2022
SATYA CONSTRUCTIONS Vs. STATE OF KARNATAKA
April 20, 2022
SATYAM LAKSHMI Vs. K/M. KRISHNA MURTHY
March 7, 2022
SATYAMADHAVA L.V. Vs. T.G.NAGAVENI
July 12, 2022
SATYANARAYANA Vs. VEERASHAIVA VIDYA VARDHAK SANGHA
August 17, 2022
SAVEEN Vs. STATE OF KARNATAKA
September 9, 2022
SAVITA Vs. MANJUNATH
November 14, 2022
SAVITA CHANNABASU Vs. DIST. PRESIDENT
December 16, 2022
SAVITHA BAI Vs. UMAPATHI B.K.
October 10, 2022
SAVITHRAMMA Vs. A.M. SHARANAPPA
June 1, 2022
SAVITRI Vs. PARAMESHWAR MANJA NAIK
August 26, 2022
SAVITRI Vs. ADIVEPPA
April 22, 2022
SAYEDAHMED S/O ALLAHBAKSH Vs. BANK OF BARODA
January 25, 2022
SAYYAD MOHAMMAD Vs. STATE OF KARNATAKA
March 29, 2022
SAYYED SOHEL TORVI Vs. NATIONAL INVESTIGATING AGENCY
September 3, 2022
SAYYED WASIM Vs. STATE
July 13, 2022
SBI GLOBAL FACTORS LTD. Vs. MADANAPALLE SPINNING MILLS LIMITED
September 28, 2022
SCANIA COMMERCIAL VEHICLES INDIA PVT. LTD Vs. STATE OF KARNATAKA
November 22, 2022
SCANIA COMMERCIAL VEHICLES INDIA PVT. LTD., Vs. STATE OF KARNATAKA
November 9, 2022
SCHEDULE CASTE AND SCHEDULE TRIBE STONE CRUSHERS CO-OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA
April 13, 2022
SCODWES MAHILA SOUHARDA SAHAKARI LTD. Vs. STATE OF KARNATAKA
July 28, 2022
SEA BIRD TOURIST CENTRE A PROPRIETORSHIP CONCERN Vs. SMAS AUTO LEASING INDIA PVT LTD
July 18, 2022
SECRETARY Vs. PRINCIPAL SECRETARY AND APPELLATE AUTHORITY
September 15, 2022
SECRETARY TO GOVERNMENT Vs. GURU BHEEMA REDDY
September 26, 2022
SECRETARY,ULTIPURPOSE OF CO-OPERATIVE SOCIETY Vs. STATE OF KARNATAKA
November 9, 2022
SEENIYA MATHEW Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
August 1, 2022
SEETHARAMA RAI Vs. STATE OF KARNATAKA
June 27, 2022
SEETHARAMA SHETTY Vs. ASSISTANT REGISTRAR
September 20, 2022
SELECTION AUTHORITY AND SECRETARY, KARNATAKA HIGH SCHOOL EXAMINATION BOARD Vs. GEETHA DATTATREYA GOKARN
February 23, 2022
SELVA MARY Vs. STATE OF KARNATAKA
November 3, 2022
SENATE G BLOCK Vs. DESIGNATED COMMITTEE
September 15, 2022
SGR TRADERS Vs. KARNATAKA STATE FOREST INDUSTRIES CORPORATION LIMITED
July 27, 2022
SHA RANAPPA Vs. STATE OF KARNATAKA
July 25, 2022
SHAANABASAPPA Vs. ANAND
April 13, 2022
SHABANNA TAJ Vs. STATE OF KARNATAKA
July 1, 2022
SHABAS KHAN Vs. STATE OF KARNATAKA
June 23, 2022
SHABAZ PASHA Vs. STATE OF KARNATAKA
February 23, 2022
SHABBIR C.K. Vs. STATE
September 23, 2022
SHABI RABI Vs. STATE OF KARNATAKA
September 19, 2022
SHACHIN P. Vs. STATE OF KARNATAKA
March 7, 2022
SHADAKSHARASWAMY H.M. Vs. STATE OF KARNATAKA
August 22, 2022
SHADAKSHARI C.L. Vs. SANTHOSHA C.A.
September 5, 2022
SHAFIK AHAMED Vs. NAVODAYA MULTIPURPOSE
October 13, 2022
SHAHABUDDIN Vs. ASHWIN VINOD BIN VINOD KUROOP
April 18, 2022
SHAHEEN SULTHAN TAJ Vs. STATE BY GOVINDPURA POLICE
September 26, 2022
SHAHEEN TAJ Vs. STATE
July 14, 2022
SHAHISTHA Vs. STATE
November 30, 2022
SHAIK ABDUL HAMEED Vs. DEPUTY COMMISSIONER
September 8, 2022
SHAIK ABDUL KHALIQ Vs. STATE OF KARNATAKA
December 12, 2022
SHAIK SHOWKATHAULLA Vs. STATE OF KARNATAKA
November 21, 2022
SHAILAJA R. Vs. STATE OF KARNATAKA
November 16, 2022
SHAILESHA C.H. Vs. SECRETARY KARNATAKA PUBLIC SERVICE COMMISSION
July 13, 2022
SHAKEEL O.E. Vs. STATE OF KARNATAKA
July 14, 2022
SHAKIB Vs. STATE OF KARNATAKA
July 8, 2022
SHAKTHI ENTERPRISES Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
October 11, 2022
SHAKTHIVELU Vs. STATE OF KARNATAKA
June 15, 2022
SHAKUNTALA HUCHCHAPPA BOYAR Vs. STATE
September 12, 2022
SHAKUNTHALA Vs. GANDHINAGAR URBAN CO -OPERATIVE CREDIT SOCIETY LTD
September 14, 2022
SHALET DSOUZA Vs. STATE OF KARNATAKA
July 12, 2022
SHALINI Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
February 28, 2022
SHALINI Vs. MUMTAS M
August 1, 2022
SHALU JACOB Vs. STATE OF KARNATAKA
July 27, 2022
SHAMAPRASAD KUTTAPPAN Vs. STATE OF KARNATAKA
September 30, 2022
SHAMBALAVVA Vs. STATE OF KARNATAKA
July 11, 2022
SHAMBHU PRASAD Vs. STATE
July 4, 2022
SHAMBHULINGESH R. Vs. STATE OF KARNATAKA
January 17, 2022
SHAMRAO Vs. STATE OF KARNATAKA
August 1, 2022
SHAMRAO SHANAKR NAIK Vs. SHEVANTA
July 18, 2022
SHAMSHAD BEGAM Vs. UNION BANK OF INDIA
July 6, 2022
SHAMSUDDIN Vs. T.M.RAMAKRISHNAPPA
September 12, 2022
SHANKAR Vs. STATE OF KARNATAKA
March 24, 2022
SHANKAR Vs. STATE
July 6, 2022
SHANKAR KRISHNADIXIT PURANIK Vs. GOVERNMENT OF KARNATAKA
June 21, 2022
SHANKAR KUMAR Vs. MANAGING DIRECTOR
July 28, 2022
SHANKAR NAIK Vs. GIRIJAVVA
November 8, 2022
SHANKAR S. BHAT Vs. SACHIN NARAYAN
October 14, 2022
SHANKARA.K Vs. STATE OF KARNATAKA
September 5, 2022
SHANKAREPPA Vs. STATE BY MUDHOL POLICE STATION BAGALKOT DISTRICT
January 24, 2022
SHANKARGOUDA Vs. BASAWWA
July 11, 2022
SHANKRAYYA Vs. STATE OF KARNATAKA
August 11, 2022
SHANTA Vs. STATE OF KARNATAKA
August 16, 2022
SHANTA Vs. ASSISTANT COMMISSIONER
June 13, 2022
SHANTA RAM PADWALKAR Vs. STATE OF KARNATAKA
October 27, 2022
SHANTABAI Vs. GANAPATI
June 2, 2022
SHANTAPPA Vs. MAHABOOBSAB
November 21, 2022
SHANTARAM Vs. SUSHEELAMMA
October 27, 2022
SHANTAVEERAMMA Vs. RESPONDENT: MOHAN
February 15, 2022
SHANTAVVA Vs. EXECUTIVE ENGINEER, MINOR IRRIGATION DEPARTMENT
July 26, 2022
SHANTAVVA Vs. STATE OF KARNATAKA
July 20, 2022
SHANTAWWA Vs. GOPAL KRISHNA B.SAWANT
September 7, 2022
SHANTAYYA Vs. DIVISIONAL CONTROLLER N.W.K.R.T.C
August 2, 2022
SHANTESH Vs. STATE OF KARNATAKA
October 12, 2022
SHANTHA Vs. MAHESH
November 7, 2022
SHANTHA G.H. Vs. HRUDAYA RAJ
June 1, 2022
SHANTHA KUMAR S.J. Vs. DIRECTOR GENERAL CENTRAL RESERVE POLICE FORCE
February 7, 2022
SHANTHAKUMAR. B. Vs. STATE OF KARNATAKA
October 21, 2022
SHANTHAKUMARI Vs. BANK OF BARODA
August 1, 2022
SHANTHAKUMARI Vs. R PREMAVATHI PAVANI
November 16, 2022
SHANTHAMMA Vs. H.K.MADHU
July 7, 2022
SHANTHARAJU G. K. Vs. BORAMMA
June 30, 2022
SHANTHI Vs. M.ASHOK KUMAR
July 14, 2022
SHANTHI NIKETHAN HIGH COURT Vs. STATE OF KARNATAKA
April 13, 2022
SHANTHRAJ PRAVEEN Vs. STATE OF KARNATAKA
September 29, 2022
SHANTI DHAMA COLLEGE Vs. PRINCIPAL SECRETARY
March 28, 2022
SHARAD Vs. STATE OF KARNATAKA
November 18, 2022
SHARADA Vs. STATE OF KARNATAKA
July 26, 2022
SHARADA Vs. JILANI
September 7, 2022
SHARADA Vs. NAVAKARNATAKA PATTINA SOUHARDA SAHAKARI LTD
September 7, 2022
SHARADA Vs. G. DINESH
August 12, 2022
SHARADABAI Vs. ASSISTANT COMMISSIONER HARAPANAHALLI
July 19, 2022
SHARADABAI Vs. ASSISTANT COMMISSIONER, HARAPANAHALLI
June 15, 2022
SHARADABAI Vs. STATE OF KARNATAKA
May 31, 2022
SHARADAMMA Vs. DEPUTY COMMISSIONER
July 26, 2022
SHARANABASAVA Vs. SANKIRTA
July 6, 2022
SHARANAPPA Vs. H.M.NAGARAJ
July 7, 2022
SHARANAPPA Vs. STATE OF KARNATAKA
November 15, 2022
SHARANAPPA B.BHOGASHETTY Vs. ASSISTANT EXECUTIVE ENGINEER
September 23, 2022
SHARANAPPAGOUDA Vs. MUTTAPPA
July 14, 2022
SHARATH @ SHARATHKUMAR Vs. STATE OF KARNATAKA
January 12, 2022
SHARATH RAMACHANDRA IYER Vs. AMITH BANERJEE
September 7, 2022
SHARAVATH MASRURA Vs. STATE OF KARNATAKA
February 7, 2022
SHARIFSAB MOULASAB NADAF Vs. STATE PUBLIC PROSECUTOR
November 4, 2022
SHARNAPPA Vs. STATE OF KARNATAKA
July 1, 2022
SHASHI HENGSU Vs. VASU DEVADIGA
January 5, 2022
SHASHI KUMAR N. Vs. STATE OF KARNATAKA
June 28, 2022
SHASHI POOJARI Vs. STATE OF KARNATAKA
November 2, 2022
SHASHI REKHA Vs. S.H.BASAVARAJAIAH
September 8, 2022
SHASHIDHAR Vs. STATE OF KARNATAKA
August 22, 2022
SHASHIDHAR Vs. VIJAYALAXMI
May 31, 2022
SHASHIDHAR SUBBANNA Vs. STATE
July 29, 2022
SHASHIDHARGOUDA Vs. STATE OF KARNATAKA
June 29, 2022
SHASHIKALA Vs. THIRU PALANIVEL
November 17, 2022
SHASHIKALA Vs. N. K. SWAMY
October 17, 2022
SHASHIKALA JAYARAM Vs. STATE OF KARNATAKA
July 6, 2022
SHASHIKANTH Vs. NETHRAVATHI
June 22, 2022
SHASHIKUMAR Vs. STATE OF KARNATAKA
July 13, 2022
SHASHIKUMAR Vs. STATE OF KARNATAKA
July 21, 2022
SHASHIKUMAR Vs. STATE OF KARNATAKA
September 1, 2022
SHASHIKUMAR M. SHASHI Vs. STATE OF KARNATAKA
May 31, 2022
SHASHIL Vs. O. H. AMRESH
April 12, 2022
SHEEBA ANTONY Vs. ANTONY PETER
September 30, 2022
SHEELA Vs. STATE OF KARNATAKA
May 31, 2022
SHEELAVATHI Vs. MUNEERA BEGUM
September 9, 2022
SHEERAZ AHMED SHARIFF Vs. STATE OF KARNATAKA
July 25, 2022
SHEHNAZ Vs. MANAGEMENT OF NWKRTC
September 8, 2022
SHEKAMMA Vs. MAHABOOB SAB
August 22, 2022
SHEKAPPA NAGAPPA VAGATTI Vs. SHEKAPPA
July 6, 2022
SHEKAR Vs. ANITHA
June 21, 2022
SHEKARAPPA Vs. STATE
August 22, 2022
SHEKARAPPA Vs. PUPPANNA
March 8, 2022
SHEKHAR Vs. STATE OF KARNATAKA
September 23, 2022
SHEKHAR FAKIRAPPA UPPAR Vs. RENUKA
August 25, 2022
SHESHADRI M. Vs. R.KARTHIK
July 28, 2022
SHESHAMMA Vs. STATE
November 3, 2022
SHESHANAIKA Vs. AMEER HAMZA
September 2, 2022
SHESHANNA B. Vs. STATE OF KARNATAKA
April 12, 2022
SHESHAPPA GOWDA Vs. STATE OF KARNATAKA
June 10, 2022
SHESHAPPA K.M Vs. KSRTC
July 29, 2022
SHESHARAO PAWAR Vs. STATE
August 12, 2022
SHIEK MOHAMMED ARBAZ Vs. STATE OF KARNATAKA
November 25, 2022
SHIK ALEEM Vs. STATE
July 29, 2022
SHILPA Vs. STATE OF KARNATAKA
September 13, 2022
SHIV GEETHA SCHOOL OF NURSING Vs. REGISTRAR
June 13, 2022
SHIVA AND SHIVA ORTHOPAEDIC HOSPITAL Vs. TUMKUR GRAIN MERCHANTS CO-OP BANK
April 5, 2022
SHIVA CHANDER S. Vs. STATE OF KARNATAKA
July 11, 2022
SHIVAANAND VIRUPAKASHAPPA BUDARAKATTI Vs. STATE OFKARNATAKA
June 30, 2022
SHIVABAI BABURAO KUPATI Vs. MALLIKARJUN SHIVASHANKAR CHIKODI
December 1, 2022
SHIVAGANGA EDUCATIONAL TRUST Vs. K.L NAGENDRA
November 17, 2022
SHIVAIAH Vs. DEPUTY COMMISSIONER
August 11, 2022
SHIVAKUMAR Vs. STATE OF KARNATAKA
October 13, 2022
SHIVAKUMAR Vs. STATE OF KARNATAKA
November 18, 2022
SHIVAKUMAR Vs. STATE OF KARNATAKA
December 8, 2022
SHIVAKUMAR Vs. KASHIVISHWESWARA SWAMY TEMPLE
June 3, 2022
SHIVAKUMAR Vs. STATE OF KARNATAKA
June 27, 2022
SHIVAKUMAR Vs. STATE OF KARNATAKA
September 16, 2022
SHIVAKUMAR BABU.M.G Vs. MUKHMEET S.BHATIA
September 26, 2022
SHIVAKUMAR M. Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED
September 6, 2022
SHIVAKUMAR S K Vs. MAGESH SHANKAR C P
April 22, 2022
SHIVAKUMARA Vs. STATE OF KARNATAKA
July 1, 2022
SHIVAKUMARA NAIKA Vs. N.F.AMARAD
September 26, 2022
SHIVALEELA Vs. PROJECT MANAGER
October 11, 2022
SHIVALINGAMMA Vs. STATE OF KARNATAKA
July 1, 2022
SHIVALINGAMMA Vs. MANCHAPPA M.
February 21, 2022
SHIVALINGAPPA DODAGOUDAR Vs. STATE OF KARNATAKA
June 23, 2022
SHIVALINGAVVA Vs. RUDRAPPA
July 20, 2022
SHIVAMMA Vs. SALEES KUMAR
July 5, 2022
SHIVAMMA Vs. GOWRAMMA
September 13, 2022
SHIVAMURTHY MURUGHA SHARANARU Vs. STATE OF KARNATAKA
September 30, 2022
SHIVANAND Vs. STATE OF KARNATAKA
August 16, 2022
SHIVANAND Vs. BASAVVA
February 17, 2022
SHIVANAND Vs. SECRETARY GRAM PANCHAYAT
October 11, 2022
SHIVANAND Vs. SHIVALEELA
July 8, 2022
SHIVANAND Vs. STATE OF KARNATAKA
July 4, 2022
SHIVANAND FAKIRAPPA Vs. STATE OF KARNATAKA
June 15, 2022
SHIVANAND LAXMAN ANCHI Vs. STATE OF KARNATAKA
June 3, 2022
SHIVANAND SHAMBULINGAYYA HIREMATH Vs. STATE OF KARNATAKA
September 12, 2022
SHIVANANDA Vs. SUHANI
October 10, 2022
SHIVANANDAPPA Vs. HANUMANTHAPPA
June 17, 2022
SHIVANANJEGOWDA Vs. R.MURALIDHAR
July 15, 2022
SHIVANNA Vs. MUNIYAPPA,
August 1, 2022
SHIVANNA Vs. G.M. THIPPESWAMY
November 22, 2022
SHIVANNA Vs. HDFC ERGO GENERAL INSURANCE CO. LTD.
October 13, 2022
SHIVANNA Vs. CHANNABASAPPA
September 1, 2022
SHIVANNA @ KAPPE SHIVA Vs. STATE OF KARNATAKA
February 3, 2022
SHIVAPPA Vs. STATE OF KARNATAKA
September 5, 2022
SHIVAPPA Vs. STATE OF KARNATAKA
November 4, 2022
SHIVAPPA Vs. PUTTAPPA
March 16, 2022
SHIVAPPA Vs. MALATESH
November 16, 2022
SHIVAPPA Vs. STATE OF KARNATAKA
July 4, 2022
SHIVAPPA Vs. MOHD. MOSIN KHAN
June 22, 2022
SHIVAPPA GOWDA Vs. VENKAMMA
September 13, 2022
SHIVAPRASAD Vs. STATE
May 17, 2022
SHIVAPRASAD M. Vs. SHANMUGASWAMY
November 18, 2022
SHIVAPRASAD S. Vs. STATE OF KARNATAKA
March 30, 2022
SHIVAPUTRAPPA Vs. NARAYAN
July 13, 2022
SHIVARAJ KUMAR Vs. STATE OF KARNATAKA
March 28, 2022
SHIVARAJA @ KULLA SHIVARAJA Vs. COMMISSIONER OF POLICE
September 19, 2022
SHIVARAJA @ RAJU @ HATHUKUNTE RAJA S/O MURKANAIAH Vs. STATE OF KARNATAKA
June 21, 2022
SHIVARAJU Vs. DEPUTY COMMISSIONER BENGALURU, URBAN DISTRICT
June 28, 2022
SHIVARAJU Vs. STATE OF KARNATAKA
August 18, 2022
SHIVARAJU Vs. STATE OF KARNATAKA
August 24, 2022
SHIVARAM Vs. GAJANAN
September 6, 2022
SHIVARAMU R.M. Vs. STATE
November 10, 2022
SHIVARUDRAPPA Vs. STATE OF KARNATAKA
September 15, 2022
SHIVASHAKTHI ENTERPRISES Vs. STATE OF KARNATAKA
January 20, 2022
SHIVASHANKAR Vs. STATE OF KARNATAKA
August 11, 2022
SHIVASHARAN TULJAPPA PANTOHI Vs. MOHAN KUMAR HANCHATI
June 16, 2022
SHIVASHARANAPPA G.PATIL Vs. STATE OF KARNATAKA
July 29, 2022
SHIVASWAMY Vs. STATE OF KARNATAKA
July 8, 2022
SHIVAYYA Vs. THIMMAKKA
July 6, 2022
SHIVAYYA S/O KARABASAYYA Vs. MD. IRSHAD HUSSAIN
July 8, 2022
SHIVU Vs. STATE OF KARNATAKA
June 22, 2022
SHIVU MASTI MUKRI Vs. STATE OF KARNATAKA
October 13, 2022
SHOBHA Vs. DIVISIONAL CONTROLLER
September 23, 2022
SHOBHA Vs. MEENAXI
September 3, 2022
SHOBHA Vs. OFFICE IN-CHARGE
October 10, 2022
SHOBHA Vs. KAREWWA
July 12, 2022
SHOBHA Vs. H.PAUL NAVEEN
July 22, 2022
SHOBHA K.SHETTY Vs. STATE OF KARNATAKA
September 13, 2022
SHOBHARANI S.C. Vs. SHIVALINGAIAH
June 22, 2022
SHOUAIB ALI SHARIEFF Vs. NAHEEDA BANU
March 9, 2022
SHOWKATH KHAN Vs. STATE OF KARNATAKA
June 23, 2022
SHRAVANKUMAR Vs. STATE OF KARNATAKA
July 1, 2022
SHREE CHARAN PVT. LTD. Vs. V.M. ENGINEERING
March 17, 2022
SHREEDEVI W/O: SANTOSH KALASRADDI Vs. SANTOSH S/O: MALLAPPA KALASRADDI
February 25, 2022
SHREEJI INTERIORS Vs. PROVIDENT HOUSING LIMITED
July 6, 2022
SHREELAKSHMI N. Vs. RAJIV GANDHI UNIVERSITY OF
June 6, 2022
SHREEROOPA Vs. STATE OF KARNATAKA
July 13, 2022
SHREESHA Vs. STATE OF KARNATAKA
November 10, 2022
SHREYAS RAJ Vs. STATE OF KARNATAKA
June 6, 2022
SHRI ALLABAKSH Vs. IMAM HUSSAIN
October 21, 2022
SHRI ROHIT Vs. STATE OF KARNATAKA
April 22, 2022
SHRI SIDDHIVINAYAK SOUHARD CREDIT SAHAKARI LTD Vs. STATE OF KARNATAKA
July 20, 2022
SHRI YUSUB Vs. STATE OF KARNATAKA
June 10, 2022
SHRI.GOURISHANKAR URBAN CO-OP CREDIT SOCIETY LTD. Vs. LINGARAJ BASAPPA NADGOUDAR
September 1, 2022
SHRIDHAR Vs. SAKRAPPA
October 14, 2022
SHRIKANT Vs. RATNAWA
November 22, 2022
SHRIKANT Vs. LAND ACQUISITION OFFICER
June 2, 2022
SHRIKANT Vs. STATE OF KARNATAKA
August 23, 2022
SHRIKANTH Vs. STATE OF KARNATAKA
June 21, 2022
SHRIKANTH Vs. STATE OF KARNATAKA
November 4, 2022
SHRIKANTH HEGDE Vs. CENTRAL BUREAU OF INVESTIGATION
September 9, 2022
SHRINATH BABU Vs. STATE OF KARNATAKA
July 18, 2022
SHRINIVAS Vs. SHIDRAMAPPA
July 20, 2022
SHRINIVAS Vs. KAVERI
July 5, 2022
SHRINIVAS Vs. PUTTA BHATA ANNAYYA BHAT
November 16, 2022
SHRINIVAS NAYAK Vs. NAGARAJ DEVAPPA NAYAK
June 30, 2022
SHRIRAM @ BHARATH Vs. STATE
January 20, 2022
SHRIRAM CITY UNION FINANCE LTD Vs. DONALD DAYANAND DONALD
June 27, 2022
SHRIRAM GENERAL INSURANCE Vs. NINGAMMA
April 20, 2022
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. SRIDEVI
September 1, 2022
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. MANJULA
September 9, 2022
SHRIRAM GENERAL INSURANCE COMAPNY LTD Vs. KESHAVAMURTHY H.L.
September 5, 2022
SHRISHA KESHAVA YEDAPADITHAYA Vs. UNION OF INDIA
July 7, 2022
SHRISHAIL Vs. STATE OF KARNATAKA
September 15, 2022
SHRUTHI NAGARAJ Vs. NAGARAJ KRISHNA
June 2, 2022
SHRUTI G. Vs. RAJASHEKARAN. R
June 24, 2022
SHRUTI S.BELLAKKI Vs. STATE OF KARNATAKA
July 20, 2022
SHUSHRUTI SOUHARDA SHAKARA BANK NIYAMITHA Vs. S. MANJUNATH
March 2, 2022
SHWETA Vs. STATE OF KARNATAKA
July 14, 2022
SHWETHA Vs. AYYAPPA
July 5, 2022
SHWETHA KIRAN Vs. POOJA YADAV
March 7, 2022
SHYAM Vs. STATE OF KARNATAKA
June 24, 2022
SHYAMIL Y. Vs. STATE BY KARNATAKA
April 22, 2022
SIDANTH SHENAVA Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
April 28, 2022
SIDDAGANGAMMA Vs. SUPERINTENDENT ENGINEER
July 7, 2022
SIDDAIAH Vs. STATE OF KARNATAKA
November 10, 2022
SIDDALINGAPPA Vs. KRISHNAPPA
July 1, 2022
SIDDALINGAPPA S. Vs. STATE OF KARNATAKA
July 20, 2022
SIDDALINGASWAMIGALU Vs. HANUMANTHRAY
July 12, 2022
SIDDAMMA Vs. PUTTARAJU
July 11, 2022
SIDDANA GOUDA Vs. STATE OF KARNATAKA
September 2, 2022
SIDDAPPA Vs. DEPUTY COMMISSIONER, BENGALURU DISTRICT
September 28, 2022
SIDDAPPA Vs. LAND TRIBUNAL
September 2, 2022
SIDDAPPA Vs. STATE OF KARNATAKA
October 17, 2022
SIDDAPPA Vs. STATE OF KARNATAKA
November 22, 2022
SIDDAPPA Vs. STATE OF KARNATAKA
July 4, 2022
SIDDAPPA Vs. DEPUTY COMMISSIONER
June 1, 2022
SIDDAPPA Vs. SHOBHA
June 7, 2022
SIDDAPPA Vs. STATE OF KARNATAKA
September 22, 2022
SIDDARAJU Vs. STATE OF KARNATAKA
July 7, 2022
SIDDARAM S. PATIL Vs. STATE OF KARNATAKA
June 16, 2022
SIDDARAMAIAH Vs. S.V. NARENDRA
October 11, 2022
SIDDAYYA Vs. PRAKASH
July 7, 2022
SIDDEGOWDA Vs. KARNATAKA INDUSTRIAL DEVELOPMENT BOARD
December 1, 2022
SIDDESH B. R. Vs. STATE OF KARNATAKA
September 5, 2022
SIDDESH M. C. Vs. PRINCIPAL SECRETARY MINISTRY OF HIGHER EDUCATION
August 16, 2022
SIDDHARTH Vs. JOINT DIRECTOR OF LAND RECORDS
September 9, 2022
SIDDHARTH L.T. Vs. STATE OF KARNATAKA
February 1, 2022
SIDRAM MALAKARI WADEYAR Vs. GOURAVVA SIDDAPPA WADEYAR
October 29, 2022
SIJO SEBASTAIN Vs. KARNATAKA INFORMATION COMMISSION
July 26, 2022
SILK MANUFACTURING ASSOCIATION Vs. B.UMASHANKAR
September 20, 2022
SILVARAJ M DSOUZA Vs. KARNATAKA
June 30, 2022
SIMHADRI Vs. STATE OF KARNATAKA
June 27, 2022
SISTER CLARA P.V Vs. DIRECTOR GENERAL OF POLICE
September 27, 2022
SITA PAINTS PVT LTD Vs. DEPUTY GENERAL MANAGER
September 13, 2022
SKANDA ROCKS Vs. STATE OF KARNATAKA
July 4, 2022
SMART OWNER SERVICES INDIA PRIVATE LIMITED Vs. STATE OF KARNATAKA
June 1, 2022
SMRUTHI C. RAJ Vs. STATE OF KARNATAKA
March 16, 2022
SMT. ANITHA PATIL Vs. STATE OF KARNATAKA
August 24, 2022
SMT. GEETHA. K W/O GOVINDARAJU Vs. STATE OF KARNATAKA
July 1, 2022
SMT. KAVITHA, W/O. LATE GANESH Vs. M/S. GANESH TRAVELS
June 30, 2022
SMT. NAVEENA Vs. STATE OF KARNATAKA
May 27, 2022
SMT. P.S.JAYAMMA Vs. P.S. NAGARAJ, SON OF P.SRINIVASAIAH
April 28, 2022
SMT. PARVATHAMMA Vs. PCL.CF. CONSERVATOR OF FORESTS
January 4, 2022
SMT. RATHNAMMA Vs. MUDDAMMA
January 4, 2022
SMT. RESHAM Vs. STATE OF KARNATAKA
February 10, 2022
SMT. RESHAM, D/O K. FARUK Vs. STATE OF KARNATAKA
March 15, 2022
SMT. VEENASHRI, W/O. D.V. KESHAV Vs. SRI. SHANKAR, S/O GANGADHARASA
October 19, 2022
SMT.THAYAMMA W/O RAMESH Vs. COMMISSIONER OF POLICE
December 8, 2022
SNAPDEAL PRIVATE LIMITED Vs. STATE OF KARANATAKA
March 4, 2022
SNEHA LATA Vs. STATE OF KARNATAKA
October 17, 2022
SOBATI AVAPPA Vs. STATE OF KARNATAKA
September 3, 2022
SOBHA CITY BENGALURU BUYERS ASSOCIATION Vs. STATE OF KARNATAKA
July 21, 2022
SOBHA LIMITED Vs. NAVA VISHWA SHASHI VIJAYA KRISHNA PROPERTIES PVT. LTD.
July 8, 2022
SOBHA LIMITED Vs. NAVA VISHWA SHASHI VIJAYA
June 10, 2022
SOHAMS BICESTER VILLAGE Vs. BANGALORE WATER SUPPLY AND SEWERAGE BOARD
December 9, 2022
SOHO PUB AND GRILL Vs. STATE OF KARNATAKA
March 29, 2022
SOJA PANICKER Vs. KARNATAKA
June 3, 2022
SOMA Vs. STATE OF KARNATAKA
June 13, 2022
SOMACHANDRA REDDY Vs. DEPUTY DIRECTOR OF LAND RECORDS
July 22, 2022
SOMANNA Vs. STATE OF KARNATAKA
July 26, 2022
SOMAPPA BALAPPA NANDI Vs. MALLAPPA
December 15, 2022
SOMARADDI Vs. STATE OF KARNATAKA
October 28, 2022
SOMASHEKAR Vs. STATE OF KARNATAKA
September 20, 2022
SOMASHEKAR Vs. M. V. GURURAJU
November 17, 2022
SOMASHEKAR H.V. Vs. KANAKARATHNAMMA
July 13, 2022
SOMASHEKARA Vs. VASANTHAKUMAR
February 8, 2022
SOMASHEKARA Vs. STATE OF KARNATAKA
January 31, 2022
SOMAVVA KALLAPPA PUJER Vs. HARI
July 5, 2022
SOMAYYA Vs. DIVISIONAL CONTROLLER, NORTH EAST KARNATAKA ROAD
June 23, 2022
SOMESHA Vs. MALLESHA
February 15, 2022
SOMESHA H. M. Vs. STATE OF KARNATAKA
November 18, 2022
SONU Vs. STATE OF KARNATAKA
September 21, 2022
SOUMYA SHREE T.C. Vs. KARNATAKA VETERINARY ANIMAL
October 10, 2022
SOUNDARY GRAPHICS Vs. ROSE FLOWERS CP/PVT. LTD.
March 16, 2022
SOUTH INDIA BIBLICAL SEMINARY Vs. INDRAPRASTHA SHELTERS PRIVATE LIMITED
March 28, 2022
SOUTHERN INDIA BANKS Vs. INCOME-TAX OFFICER
July 8, 2022
SOWMYA Vs. ESHWARAIAH
July 4, 2022
SOWMYA Vs. S. VENKATESH BABU
August 16, 2022
SPECIAL LAND ACQUISITION OFFICER Vs. ARAKKANETIL OMEN IYPE
August 16, 2022
SPECIAL LAND ACQUISITION OFFICER Vs. STATE OF KARNATAKA
October 31, 2022
SPECIAL LAND ACQUISITION OFFICER Vs. KAMALAXI SHIVALINGAPPA PARSHI
October 19, 2022
SREE GAJANANA POWER CONTROLS PVT. LTD. Vs. DEPUTY GENERAL MANAGER
November 9, 2022
SREE GANAPATHI DIETY Vs. SATHYABHAMAMA
June 14, 2022
SREE MURALIDHARA EDUCATION SOCIETY Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
July 4, 2022
SREE RANGANATHASWAMY BHOVI Vs. M.B. SARVAMANGALAMMA
June 14, 2022
SREE REDDY PROPERTIES PVT LTD. Vs. RAMESH
February 7, 2022
SREEDEVI.R Vs. PRINCIPAL SECRETARY
September 15, 2022
SREENIDHI Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED
October 10, 2022
SREENIVASULU G. Vs. ORIENTAL INSURANCE CO. LTD
June 30, 2022
SRI ABRAHAM T.J. S/O LATE SRI JOSEPH T.A. Vs. SRI B.S. YEDIYURAPPA S/O LATE SRI SIDDALINGAPPA
September 7, 2022
SRI GANESH PRASAD HEGDE S/O VISHWANATH HEGDE Vs. SMT. SUREKHA SHETTY W/O GANESH PRASAD HEGDE
June 6, 2022
SRI JAVALI GURURAJENDRA Vs. MANAGING DIRECTOR, KSRTC
December 1, 2022
SRI MANJESHWARA Vs. SRI DHARME GOWDA
January 7, 2022
SRI NANDAKUMAR K. Vs. DEPUTY REGISTRAR OF CHITS
October 19, 2022
SRI PRASANNA S/O PUTTARAMU Vs. UNITED INDIA INSURANCE CO. LTD
November 14, 2022
SRI SATHYA SAI LOKA SEVA TRUST Vs. SRI SATHYA SAI CENTRAL TRUST
April 19, 2022
SRI SCL INFRATECH LIMITED Vs. STATE OF KARNATAKA
July 22, 2022
SRI SWAMY B. Vs. STATE
September 15, 2022
SRI VENKATARAYA S NAYAK Vs. D VIJAYGOPAL MALLYA
November 25, 2022
SRI. BALAJI HOUSE BUILDING CO-OPERATIVE SOCIETY LTD Vs. MUNITHAYAMMA
September 6, 2022
SRI. CHIDGHANASWAMIGALU Vs. SRI. K. H. SOMASHEKHARAPPA
April 26, 2022
SRI. DR YASIN KHAN Vs. STATE OF KARNATAKA
May 23, 2022
SRI. GURU SANKANNARAYASRAMA TRUST (REGD.), SRI DATTATREYA TEMPLE Vs. SPECIAL LAND ACQUISITION OFFICER
August 18, 2022
SRI. HANUMANTH DEV TEMPLE TRUST COMMITTEE Vs. STATE OF KARNATAKA
November 16, 2022
SRI. K. SRINIVAS Vs. KARNATAKA STATE ELECTION COMMISSION
May 30, 2022
SRI. N.V GANGDHAR Vs. SRI. A RAMESH
December 7, 2022
SRI. PANCHAKSHARI, S/O SIDDAGANGAPPA Vs. STATE OF KARNATAKA
June 15, 2022
SRIADIV MANJUNATH ARADHYA Vs. STATE OF KARNATAKA
June 9, 2022
SRIDEVI Vs. STATE OF KARNATAKA
June 17, 2022
SRIDEVI Vs. RAMESH
February 1, 2022
SRIDEVI Vs. STATE OF KARNATKA
August 2, 2022
SRIDEVI P.G. Vs. KARNATAKA UNIVERSITY
April 11, 2022
SRIKANT Vs. S.HARSHA
July 20, 2022
SRIKANTA M. R. Vs. GEETHA
December 2, 2022
SRIKANTAHA Vs. STATE OF KARNATAKA
July 7, 2022
SRIKANTAIAH Vs. STATE BY ANTI CORRUPTION BUREAU
May 26, 2022
SRIKANTAIAH Vs. STATE OF KARNATAKA
November 9, 2022
SRIKANTAMURTHY Vs. M. PARVATHI
November 14, 2022
SRIKANTH L GHOTNEKAR Vs. STATE OF KARNATAKA
April 8, 2022
SRIKANTHA Vs. ARUNKUMAR KARAGI
August 11, 2022
SRIKARANA Vs. ADMINISTRATIVE OFFICER
February 7, 2022
SRILATHA GUPTA Vs. STATE OF KARNATAKA
November 17, 2022
SRINAGA T M RAJAPPA Vs. STATE OF KARNATAKA
June 8, 2022
SRINATH K. M. Vs. STATE BY KARNATAKA
April 22, 2022
SRINIDHI.M Vs. STATE OF KARNATAKA
September 7, 2022
SRINIVAS Vs. SATHYANARAYANA R.
October 12, 2022
SRINIVAS Vs. STATE OF KARNATAKA
November 3, 2022
SRINIVAS Vs. STATE OF KARNATAKA
July 28, 2022
SRINIVAS Vs. SHANTHA KUMARI
July 5, 2022
SRINIVAS Vs. JAYAMMA
November 16, 2022
SRINIVAS Vs. STATE OF KARNATAKA
November 17, 2022
SRINIVAS MURTHY H.N. Vs. STATE OF KARNATAKA
January 10, 2022
SRINIVAS R. Vs. STATE OF KARNATAKA
July 26, 2022
SRINIVASA Vs. STATE
May 27, 2022
SRINIVASA A.G. Vs. STATE OF KARNATAKA
July 19, 2022
SRINIVASA R. Vs. STATE OF KARNATAKA
September 12, 2022
SRIRAM D. Vs. STATE OF KARNATAKA
September 21, 2022
SRIRAM S. Vs. STATE OF KARNATAKA
November 4, 2022
SRISUNDAR SANKARNARAYANAN Vs. ARUNIMA GUPTA
August 11, 2022
SRIVIDYA K.H Vs. STATE OF KARNATAKA
January 10, 2022
SRK ENERGY PRIVATE LIMITED Vs. STATE OF KARNATAKA
September 21, 2022
SRS AGRO SERVICE Vs. STATE OF KARNATAKA
September 12, 2022
SRUJANA Vs. YALLAPPA
July 12, 2022
ST. JOSEPHS ACADEMY OF NURSING Vs. SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT
March 17, 2022
STADMED PRIVATE LTD. Vs. UNION OF INDIA
July 11, 2022
STANLEY JOSEPH Vs. STATE OF KARNATAKA
April 18, 2022
STATE Vs. N.LOKESH
September 22, 2022
STATE Vs. DEVENDRA KUMAR SONI
September 14, 2022
STATE Vs. RITESH MILAPCHAND JAIN
September 23, 2022
STATE Vs. NARASIMHA MURTHY
October 10, 2022
STATE Vs. SHARANU
October 27, 2022
STATE Vs. LAKSHMINARAYANA
July 21, 2022
STATE Vs. MONNAPPA GOWDA
June 13, 2022
STATE Vs. NARAYANASWAMY
June 29, 2022
STATE Vs. MOHAMMED
June 21, 2022
STATE Vs. KEMPEGOWDA
February 9, 2022
STATE Vs. SANGANNA
March 4, 2022
STATE Vs. MITHUN KUMAR
November 3, 2022
STATE Vs. SHIVANNA
February 15, 2022
STATE Vs. CHANDRASHIKAR BHIMAPPA MADAR
November 29, 2022
STATE BANK OF MYSORE Vs. SHIVANNA D.HULGUR
September 21, 2022
STATE BY LOKAYUKTHA BENGALURU RURAL Vs. H.R.VISHWANATH
April 8, 2022
STATE BY MYSORE Vs. SRI BHIRAVA @ BHIRAPPA
January 4, 2022
STATE BY S .P Vs. T. SRINIVASA
June 29, 2022
STATE OF KARNATAKA Vs. BASAVARAJU
December 12, 2022
STATE OF KARNATAKA Vs. JAMNALAL BAJAJ SEVA TRUST
June 22, 2022
STATE OF KARNATAKA Vs. YEN CAFÉ
June 30, 2022
STATE OF KARNATAKA Vs. DODDASIDDAIAH
June 28, 2022
STATE OF KARNATAKA Vs. SHANTHRAJ
June 8, 2022
STATE OF KARNATAKA Vs. RAJASHREE UDAGATTI
June 1, 2022
STATE OF KARNATAKA Vs. SOMESHWARI C. N.
June 13, 2022
STATE OF KARNATAKA Vs. RAGHUNATH
July 21, 2022
STATE OF KARNATAKA Vs. PRESTIGE ESTATES PROJECTS LIMITED
July 29, 2022
STATE OF KARNATAKA Vs. BASAVARAJ. YARADEMMI
July 7, 2022
STATE OF KARNATAKA Vs. VENKATESH BHAT
July 22, 2022
STATE OF KARNATAKA Vs. BHEEMRAJU
May 25, 2022
STATE OF KARNATAKA Vs. G.VENKATARAMANAIAH
July 6, 2022
STATE OF KARNATAKA Vs. JAYANNA
July 1, 2022
STATE OF KARNATAKA Vs. PONNACHANA K.SOMAIAH
July 12, 2022
STATE OF KARNATAKA Vs. S.S.JADHAV
July 5, 2022
STATE OF KARNATAKA Vs. RAVIKUMAR
February 15, 2022
STATE OF KARNATAKA Vs. M.MUNIRAJA
February 1, 2022
STATE OF KARNATAKA Vs. SIDDARAJU
March 8, 2022
STATE OF KARNATAKA Vs. DEVARAJU
January 4, 2022
STATE OF KARNATAKA Vs. SHANTHA @ SHANTHASETTY
May 5, 2022
STATE OF KARNATAKA Vs. MATHRU SATERI GURAV
September 1, 2022
STATE OF KARNATAKA Vs. MALLIKARJUNA KADAPPA PATIL
April 21, 2022
STATE OF KARNATAKA Vs. SHANKAR URF SHANKRAPPA
April 22, 2022
STATE OF KARNATAKA Vs. NINGAPPA AMARAPPA BALABATTI
April 20, 2022
STATE OF KARNATAKA Vs. MALLESHAPPA
March 23, 2022
STATE OF KARNATAKA Vs. SUGAPPA
April 20, 2022
STATE OF KARNATAKA Vs. SOMASHEKHAR
April 20, 2022
STATE OF KARNATAKA Vs. SHARANABASAVA N. PATIL
February 18, 2022
STATE OF KARNATAKA Vs. SHEKHAPPA
March 16, 2022
STATE OF KARNATAKA Vs. ASIF RASOOLSAB SANADI
March 23, 2022
STATE OF KARNATAKA Vs. D. P. DILIP KUMAR
January 27, 2022
STATE OF KARNATAKA Vs. G. V. RAMESH
February 7, 2022
STATE OF KARNATAKA Vs. SANTHOSH
November 23, 2022
STATE OF KARNATAKA Vs. KRISHNAMURTHY M. T.
May 26, 2022
STATE OF KARNATAKA Vs. SATHISH KHARVI
June 20, 2022
STATE OF KARNATAKA Vs. RAVI C. K.
May 30, 2022
STATE OF KARNATAKA Vs. SRINIVASA
November 2, 2022
STATE OF KARNATAKA Vs. GIRISH
June 1, 2022
STATE OF KARNATAKA Vs. YOGA RAMESH
July 15, 2022
STATE OF KARNATAKA Vs. S. B. SHIVASHANKAR
August 2, 2022
STATE OF KARNATAKA Vs. SHANTHA @ SHANTHASETTY
May 12, 2022
STATE OF KARNATAKA Vs. BHASKAR
January 31, 2022
STATE OF KARNATAKA Vs. PRASHANTH
November 14, 2022
STATE OF KARNATAKA Vs. MURALI
November 9, 2022
STATE OF KARNATAKA Vs. PURUSHOTHAMA
November 18, 2022
STATE OF KARNATAKA Vs. MOHAN
February 16, 2022
STATE OF KARNATAKA Vs. RAHAMATHULLA
November 17, 2022
STATE OF KARNATAKA Vs. MOHAMMED SHARIEF
September 2, 2022
STATE OF KARNATAKA Vs. ATHAULLA JOKATTE
January 25, 2022
STATE OF KARNATAKA Vs. S.P.GAYATHRI
September 28, 2022
STATE OF KARNATAKA Vs. ASHOK DEVADIGA
September 27, 2022
STATE OF KARNATAKA Vs. CHIKKAMUNIVENKATAPPA
September 6, 2022
STATE OF KARNATAKA Vs. ASHOKAPPA
September 13, 2022
STATE OF KARNATAKA Vs. N.PUTTASWAMY
September 2, 2022
STATE OF KARNATAKA Vs. PURANDARA HEGDE
September 8, 2022
STATE OF KARNATAKA Vs. APPAUUA LAKKAPPA SANADI
April 19, 2022
STATE OF KARNATAKA Vs. MOHASIN MOHAMMED ALI A. MUJAWAR
August 16, 2022
STATE OF KARNATAKA Vs. RAMESH
February 3, 2022
STATE OF KARNATAKA Vs. HUPEGOWDA
September 12, 2022
STATE OF KARNATAKA Vs. YOGESHA M.N.
January 27, 2022
STATE OF KARNATAKA Vs. V. CHANDRASHEKHAR
February 9, 2022
STATE OF KARNATAKA Vs. NAVEEN
April 5, 2022
STATE OF KARNATAKA Vs. GANESHA
January 28, 2022
STATE OF KARNATAKA Vs. K. B. GANESH
February 25, 2022
STATE OF KARNATAKA Vs. NARASIMHAMURTHY
October 27, 2022
STATE OF KARNATAKA Vs. SHARAN
October 31, 2022
STATE OF KARNATAKA Vs. T. HANUMANTHAIAH
December 5, 2022
STATE OF KARNATAKA Vs. JAYASHREE
December 9, 2022
STATE OF KARNATAKA Vs. SHARIF
November 21, 2022
STATE OF KARNATAKA Vs. HUSSAINI NABISAB BAGALKOT
December 16, 2022
STATE OF KARNATAKA Vs. SOMANNA
March 3, 2022
STATE OF KARNATAKA Vs. BASAVRAJ
November 4, 2022
STATE OF KARNATAKA Vs. K. SURESH
October 28, 2022
STATE OF KARNATAKA Vs. LAND TRIBUNAL
October 19, 2022
STATE OF KARNATAKA Vs. H.R. SHANTHA
August 22, 2022
STATE OF KARNATAKA Vs. NAGENDRA G.K.
July 8, 2022
STATE OF KARNATAKA Vs. SANNAD URUKUNDAYYA
August 11, 2022
STATE OF KARNATAKA BY DEVANAHALLI POLICE Vs. CHANDRASHEKAR
February 24, 2022
STATE OF KARNATAKA BY SUB-INSPECTOR OF POLICE Vs. SRI U.DEVARAJ KUMAR
March 3, 2022
STAYFIT HEALTH AND FITNESS WORLD PVT.LTD Vs. RADHIKA MITTAL
October 10, 2022
STEEL AUTHORITY OF INDIA LIMITED Vs. B.N.SRINIVASA
September 26, 2022
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August 2, 2022
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April 22, 2022
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November 18, 2022
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August 8, 2022
STUMPP SCHUELE Vs. BASAVARAJA.M
September 6, 2022
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June 22, 2022
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May 26, 2022
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August 10, 2022
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June 14, 2022
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February 15, 2022
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April 21, 2022
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November 21, 2022
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March 5, 2022
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July 5, 2022
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September 28, 2022
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September 6, 2022
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December 8, 2022
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July 18, 2022
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March 4, 2022
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November 22, 2022
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October 31, 2022
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July 5, 2022
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November 21, 2022
SUCO SOUHARDA SAHAKARI CO-OPERATIVE BANK LTD Vs. KARNATAKA STATE SOUHARDA CO-OPERATIVE
July 15, 2022
SUDARSHAN RAMESH Vs. UNION OF INDIA
June 20, 2022
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July 28, 2022
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September 12, 2022
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August 10, 2022
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June 22, 2022
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November 22, 2022
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August 10, 2022
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July 7, 2022
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July 14, 2022
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July 20, 2022
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February 8, 2022
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July 11, 2022
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July 4, 2022
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February 8, 2022
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July 18, 2022
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July 1, 2022
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July 18, 2022
SUKSHITH Vs. STATE OF KARNATAKA
September 26, 2022
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October 31, 2022
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November 8, 2022
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September 8, 2022
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July 1, 2022
SUMA B. Vs. DIRECTOR (ADMINISTRATION AND HUMAN RESOURCE) KARNATAKA POWER TRANSMISSION CORPORATION LTD.
July 6, 2022
SUMA P Vs. STATE OF KARNATAKA
December 7, 2022
SUMA RAMACHANDRA Vs. K.BASAVARAJU
July 26, 2022
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June 2, 2022
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September 3, 2022
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July 22, 2022
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July 6, 2022
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April 28, 2022
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July 25, 2022
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July 13, 2022
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February 25, 2022
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October 27, 2022
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September 23, 2022
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September 7, 2022
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March 31, 2022
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September 8, 2022
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August 1, 2022
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July 19, 2022
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March 28, 2022
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June 27, 2022
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August 17, 2022
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September 3, 2022
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September 28, 2022
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March 10, 2022
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July 13, 2022
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June 8, 2022
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July 27, 2022
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February 4, 2022
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November 21, 2022
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July 15, 2022
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July 19, 2022
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September 20, 2022
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September 1, 2022
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June 29, 2022
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July 8, 2022
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November 15, 2022
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November 8, 2022
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August 1, 2022
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April 27, 2022
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July 14, 2022
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June 10, 2022
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January 25, 2022
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July 27, 2022
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November 8, 2022
SUREKHA Vs. BENGALURU
June 22, 2022
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August 23, 2022
SURENDER S Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
April 28, 2022
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April 21, 2022
SURESH Vs. D RAMESH
January 12, 2022
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January 18, 2022
SURESH Vs. STATE OF KARNATAKA
June 7, 2022
SURESH Vs. MURIGESH
June 30, 2022
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November 3, 2022
SURESH Vs. STATE OF KARNATAKA
September 22, 2022
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October 20, 2022
SURESH C. K Vs. STATE OF KARNATAKA
April 22, 2022
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October 29, 2022
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July 15, 2022
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August 8, 2022
SURESH K.GANIGA Vs. NATIONAL INSURANCE COMPANY LTD.
July 12, 2022
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March 4, 2022
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May 31, 2022
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July 11, 2022
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September 15, 2022
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September 28, 2022
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November 17, 2022
SURIYA Vs. INTELLIGENCE OFFICER
June 14, 2022
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January 12, 2022
SURYA Vs. STATE OF KARNATAKA
September 7, 2022
SURYA COLLEGE OF NURSING Vs. REGISTRAR, RGUHS
March 29, 2022
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September 1, 2022
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September 19, 2022
SUSHANT Vs. STATE OF KARNATAKA
November 21, 2022
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May 10, 2022
SUVIDHA REALTORS AND CONSTRUCTIONS PVT LTD. Vs. HUBLI TALUKA AGRICULTURAL PRODUCE CO OPERATIVE MARKETING LTD.
July 19, 2022
SVB STONE CRUSHERS Vs. STATE OF KARNATAKA
October 14, 2022
SWAMY Vs. STATION HOUSE OFFICER
July 28, 2022
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September 15, 2022
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October 10, 2022
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June 29, 2022
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July 5, 2022
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September 19, 2022
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October 21, 2022
SWATHI S. Vs. RAGHAVENDRA J.
November 14, 2022
SWETHA Vs. MANAGER, HDFC GENERAL INSURANCE CO. LTD
June 14, 2022
SWITZ INTERNATIONAL PRIVATE LIMITED Vs. STATE OF KARNATAKA
July 8, 2022
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June 1, 2022
SYED ADAM Vs. STATE
March 4, 2022
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November 8, 2022
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September 23, 2022
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July 21, 2022
SYED DADAPEER Vs. UNION OF INDIA
August 12, 2022
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June 14, 2022
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June 20, 2022
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October 19, 2022
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June 23, 2022
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June 16, 2022
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July 6, 2022
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August 16, 2022
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September 20, 2022
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July 1, 2022
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June 23, 2022
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November 23, 2022
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June 29, 2022
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January 6, 2022
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January 24, 2022
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June 1, 2022
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April 20, 2022
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July 6, 2022
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August 16, 2022
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September 13, 2022
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July 1, 2022
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July 6, 2022
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September 21, 2022
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June 29, 2022
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June 14, 2022
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October 12, 2022
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October 12, 2022
SYSTEM FOR ALTERNATIVE SCHOOLING AND EDUCATION Vs. BENGALURU NORTH UNIVERSITY
August 26, 2022
T VENKATACHALA Vs. STATE OF KARNATAKA
December 8, 2022
T. BASAVAIAH Vs. MANAGER, TATA AIG GEN. INS. CO. LTD.
November 3, 2022
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June 22, 2022
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June 6, 2022
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March 11, 2022
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October 10, 2022
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April 12, 2022
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October 28, 2022
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November 14, 2022
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October 27, 2022
T.ANJINEYA Vs. PRAMILA
July 14, 2022
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September 9, 2022
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July 1, 2022
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July 6, 2022
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September 7, 2022
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July 15, 2022
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July 19, 2022
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July 1, 2022
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June 17, 2022
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July 14, 2022
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May 25, 2022
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June 27, 2022
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June 29, 2022
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July 8, 2022
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October 29, 2022
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February 3, 2022
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July 19, 2022
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January 11, 2022
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September 15, 2022
T.NARAYANAPPA Vs. STATE
October 29, 2022
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September 13, 2022
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February 25, 2022
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October 12, 2022
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July 5, 2022
T.RAMACHANDRA Vs. THE KARNATAKA BANK LTD.
July 26, 2022
T.RAMEGOWDA Vs. STATE OF KARNATAKA
July 28, 2022
T.RATNABAI Vs. DEPUTY COMMISSIONER
July 20, 2022
T.RENUKA Vs. ASSISTANT COMMISSIONER
July 20, 2022
T.RUDRAMUNI Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
July 8, 2022
T.S NATARAJ Vs. STATE BANK OF INDIA
December 14, 2022
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September 21, 2022
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September 30, 2022
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July 6, 2022
TABREZ Vs. STATE
November 22, 2022
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February 10, 2022
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February 7, 2022
TAHARIM Vs. STATE
June 15, 2022
TAJA UDDIN Vs. STATE OF KARNATAKA
June 2, 2022
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February 24, 2022
TALUKA SHIKSHANA PRASARAK SAHAKARA MANDALI Vs. UNION OF INDIA
June 8, 2022
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November 2, 2022
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March 15, 2022
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November 18, 2022
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December 1, 2022
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June 13, 2022
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April 13, 2022
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April 19, 2022
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October 10, 2022
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September 28, 2022
TATA AIG GENERAL INSURANCE COMPANY LIMITED Vs. LAKSHMAMMA
December 7, 2022
TAUSIF Vs. STATE OF KARNATAKA
July 12, 2022
TAWHEED AQUIB Vs. INTELLIGENCE OFFICER
September 6, 2022
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June 2, 2022
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May 30, 2022
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November 9, 2022
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July 28, 2022
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November 17, 2022
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November 30, 2022
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June 2, 2022
THAYAMMA Vs. STATE OF KARNATAKA
September 5, 2022
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May 12, 2022
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May 25, 2022
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December 14, 2022
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July 5, 2022
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July 7, 2022
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May 6, 2022
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June 8, 2022
THEJAS H. A. Vs. STATE OF KARNATAKA
November 16, 2022
THIMMAIAH Vs. ESHWARAPPA
April 4, 2022
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September 8, 2022
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April 8, 2022
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July 12, 2022
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July 4, 2022
THIMMAPPA Vs. STATE OF KARNATAKA
July 18, 2022
THIMMAPPA Vs. STATE OF KARNATAKA
August 1, 2022
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July 25, 2022
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July 5, 2022
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July 28, 2022
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September 3, 2022
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January 20, 2022
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September 22, 2022
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November 4, 2022
THIPPESWAMY Vs. STATE
July 6, 2022
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March 5, 2022
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July 27, 2022
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September 6, 2022
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November 10, 2022
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July 1, 2022
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November 16, 2022
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November 4, 2022
TIMMANNA Vs. STATE OF KARNATAKA
October 17, 2022
TIPPANNA Vs. STATE OF KARNATAKA
November 21, 2022
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November 3, 2022
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September 12, 2022
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July 5, 2022
TISON JOSEPH P.U., Vs. STATE / NARCOTICS CONTROL
February 7, 2022
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March 9, 2022
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May 10, 2022
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November 7, 2022
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December 12, 2022
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July 27, 2022
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June 23, 2022
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July 5, 2022
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November 16, 2022
TTK HEALTHCARE LIMITED Vs. PRESIDENT
July 5, 2022
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September 9, 2022
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July 20, 2022
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September 21, 2022
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December 6, 2022
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November 17, 2022
TUNGABHADRA STONE CRUSHERS Vs. STATE OF KARNATAKA
September 15, 2022
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July 25, 2022
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May 5, 2022
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November 24, 2022
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April 12, 2022
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November 15, 2022
UGAMADEVI BHAWARLAL NAHAR Vs. VIJAY KUMAR
July 18, 2022
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October 11, 2022
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July 26, 2022
UJVAL Vs. KOMAL
September 6, 2022
UJWALA Vs. SHARABAI
September 16, 2022
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October 17, 2022
UM PROJECTS LLP Vs. GODOLPHINE INDIA PRIVATE LIMITED
September 27, 2022
UMABAI TORAVI Vs. GENERAL MANAGER (P)
June 3, 2022
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June 23, 2022
UMAPATHI S. Vs. STATE OF KARNATAKA
June 16, 2022
UMAR FAROOK Vs. STATE
October 11, 2022
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September 13, 2022
UMAVATHI KAMBLI Vs. STATE OF KARNATAKA
July 5, 2022
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July 21, 2022
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September 26, 2022
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November 2, 2022
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August 22, 2022
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August 22, 2022
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July 11, 2022
UMESH P.G Vs. CENTRAL COUNCIL OF INDIAN MEDICINE
March 29, 2022
UNION OF INDIA Vs. BHIMARAYA V.KATTIMANI
July 5, 2022
UNION OF INDIA Vs. MANSOOR ABDULLA K.S.
July 26, 2022
UNION OF INDIA Vs. C.RAMANA REDDY
June 14, 2022
UNION OF INDIA Vs. HARISH CHANDRAGOUDA
February 8, 2022
UNION OF INDIA Vs. VISHWANATH
August 11, 2022
UNION OF INDIA Vs. P. SOMANNA
April 22, 2022
UNION OF INDIA Vs. M/S. BUNDL TECHNOLOGIES PRIVATE LIMITED
March 3, 2022
UNION OF INDIA Vs. SATISH GAUDAPPA BAGEWADI
November 7, 2022
UNION OF INDIA Vs. SHIVARAM
March 4, 2022
UNITED INDIA INSURANCE Vs. VIMAL
June 29, 2022
UNITED INDIA INSURANCE CO LTD. Vs. RAMIZA
July 27, 2022
UNITED INDIA INSURANCE CO. LTD Vs. NIRMALA
July 28, 2022
UNITED INDIA INSURANCE CO. LTD Vs. SHANKRAMMA
July 28, 2022
UNITED INDIA INSURANCE CO. LTD. Vs. SHIVA KUMAR
July 4, 2022
UNITED INDIA INSURANCE CO. LTD. Vs. VENKATESH
July 19, 2022
UNITED INDIA INSURANCE CO. LTD. Vs. MAHABOOBI
June 1, 2022
UNITED INDIA INSURANCE CO. LTD. Vs. SUSILA SHAMRAO PATIL
September 30, 2022
UNITED INDIA INSURANCE CO. LTD. Vs. H.K. MALLIKARJUNA
September 1, 2022
UNITED INDIA INSURANCE CO. LTD. Vs. KASHIMSAB
September 26, 2022
UNITED INDIA INSURANCE CO., LTD. Vs. RAHAMATBI
September 23, 2022
UNITED INDIA INSURANCE CO.LTD. Vs. RAMESH
September 14, 2022
UNITED INDIA INSURANCE COMPANY LIMITED Vs. N. PRAVEENA
August 10, 2022
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RATHNAMMA
January 31, 2022
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NAGENDRA
April 12, 2022
UNIVERSITY OF AGRICULTURAL SCIENCES Vs. DR. DIGAMBARAPPA
June 24, 2022
UNIVERSITY OF AGRICULTURAL SCIENCES Vs. STATE OF KARNATAKA
July 14, 2022
UPA-LOKAYUKTA-I Vs. B.R.VENKANNA
September 23, 2022
UPENDRA TRANSPORT Vs. STATE OF KARNATAKA
July 22, 2022
URC CONSTRUCTIONS PRIVATE LIMITED Vs. HINDUSTAN AERONAUTICS LIMITED
June 20, 2022
USHA Vs. STATE OF KARNATAKA
September 1, 2022
USHA H Vs. ROHITHA B.S
November 16, 2022
USHADEVI D.M. Vs. PARVATHAMMA
September 14, 2022
USHARANI Vs. E. PUSHPARAJ
March 14, 2022
UTTARADI MATH Vs. DEPUTY COMMISSIONER
September 14, 2022
V. BHAGYAMMA Vs. TAHASILDAR
July 20, 2022
V. GEETHA Vs. UNION BANK OF INDIA
June 9, 2022
V. JAYALAKSHMI Vs. DHANASHEKAR K
March 28, 2022
V. LAKSHMINARAYAN Vs. STATE OF KARNATAKA
August 17, 2022
V. N. SIDDESH Vs. STATE
October 27, 2022
V. NAGARAJ Vs. R. CHANDRAMMA
August 18, 2022
V. PAVANKUMAR Vs. C. S. MONA
June 23, 2022
V. SRIDHAR Vs. STATE OF KARNATAKA
October 10, 2022
V. SRINIVASARAJU Vs. STATE
May 19, 2022
V. THIMMEGOWDA Vs. V. GANGATHIMMAIAH
April 5, 2022
V.A.AROGYA SWAMY Vs. STATE OF KARNATAKA
November 15, 2022
V.ARUNA Vs. NIL
September 26, 2022
V.BALAKRISHNA Vs. IDEB PROJECTS PRIVATE LIMTED
June 23, 2022
V.ENKAT Vs. STATE OF KARNATAKA
July 25, 2022
V.J.K. BAKTHAVACHALAM Vs. STATE OF KARNATAKA
January 25, 2022
V.K.BHAGAWATI Vs. VIJAYAPURA DISTRICT CENTRAL CO-OP BANK LTD.
July 5, 2022
V.KRISHNAMURTHY Vs. DIARY CLASSIC ICE CREAMS PVT. LTD
June 1, 2022
V.KRISHNAREDDY Vs. STATE OF KARNATAKA
August 2, 2022
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June 16, 2022
V.M.EHSANULLA Vs. STATE OF KARNATAKA
July 19, 2022
V.NARAYANASWAMY Vs. STATE OF KARNATAKA
October 29, 2022
V.PARUSHURAMAPPA Vs. CHIGATERI RAMANA GAUDA
November 29, 2022
V.R.MUKUNDA Vs. STATE OF KARNATAKA
November 28, 2022
V.RAMU Vs. SIDDAMMA
November 25, 2022
V.S. PRODUCTS Vs. UNION OF INDIA
January 4, 2022
V.SHANKAR Vs. STATE OF KARNATAKA
September 12, 2022
V.SRINIVAS Vs. STATE OF KARNATAKA
September 30, 2022
VAGEESHA Vs. STATE OF KARNATAKA
June 21, 2022
VAIBHAV KHOSLA Vs. STATE OF KARNATAKA
January 27, 2022
VAIDYA SCHOOL OF NURSING Vs. REGISTRAR
June 9, 2022
VAISHALI HEGDE Vs. STATE OF KARNATAKA
October 21, 2022
VAKATI NARAYANA REDDY Vs. CENTRAL BUREAU OF INVESTIGATION
May 19, 2022
VALLIL ISMAIL Vs. SHIEK DASTAGIR
June 21, 2022
VANDANA INFRA ESTATES Vs. BANGALORE DEVELOPMENT AUTHORITY SANKEY ROAD
July 5, 2022
VARADARAJ Vs. SECRETARY
October 10, 2022
VARADE GOWDA Vs. CHENNAMMA
June 15, 2022
VARAPASAD REDDY Vs. STATE OF KARNATAKA
July 14, 2022
VARAVARA RAO Vs. STATE OF KARNATAKA
March 14, 2022
VARUN GURJAR Vs. STATE OF KARNATAKA
November 15, 2022
VARUN.A. Vs. STATE OF KARNATAKA
November 14, 2022
VASANT Vs. SHIVANANDAPPA
October 13, 2022
VASANT S/O VENKATESH ANNIGERI Vs. STATE OF KARNATAKA
December 1, 2022
VASANTH ADITHYA Vs. STATE OF KARNATAKA
April 4, 2022
VASANTH ADITHYA J. Vs. STATE OF KARNATAKA
November 3, 2022
VASANTH GOWDA G.R. Vs. STATE OF KARNATAKA
August 8, 2022
VASANTHA Vs. STATE OF KARNATAKA
September 3, 2022
VASANTHA KUMAR Vs. MOHAMMAD HASSAIN
September 1, 2022
VASANTHA P.R. Vs. STATE OF KARNATAKA
September 7, 2022
VASANTHA S. BHAGVATH Vs. STATE BY KARNATAKA
December 6, 2022
VASANTHAKUMAR BHISTAPPA SHAMANUR Vs. ASSESSING OFFICER
June 9, 2022
VASANTHU Vs. STATE OF KARNATAKA
July 22, 2022
VASAVI EDUCATION SOCIETY Vs. KARNATAKA STATE COMMISSION FOR THE SCHEDULED CASTES AND SCHEDULED TRIBES
September 13, 2022
VASU POOJARY Vs. LAND TRIBUNAL MANGALORE
November 8, 2022
VASUDEV Vs. RAMACHANDRASA TULAJANASA KATIGAR
November 15, 2022
VASUDEVA @ VASU Vs. JAIL SUPERINTENDENT
April 28, 2022
VATSALA Vs. MAHANANDA
November 8, 2022
VATSALA GONI Vs. STATE OF KARNATAKA
October 21, 2022
VATSALA S. KAMATH Vs. STATE OF KARNATAKA
June 15, 2022
VEDAVATHI Vs. C.L.YOGICHANDRA
September 5, 2022
VEEBROS FREIGHT CARRIERS Vs. N. S. CHALUVARAJ
November 16, 2022
VEENA Vs. STATE OF KARNATAKA
October 29, 2022
VEENA JAYAKUMAR Vs. STATE OF KARNATAKA
January 28, 2022
VEENA KUMARI R. Vs. NIL
September 27, 2022
VEENA MURALI GOUD M.R. Vs. STATE OF KARNATAKA
September 21, 2022
VEENA N.SHETTY Vs. STATE OF KARNATAKA
July 18, 2022
VEERABHADREGOWDA Vs. DEPUTY COMMISSIONER, MANDYA DISTRICT
July 13, 2022
VEERALINGAYYA SWAMY Vs. STATE OF KARNATAKA
July 7, 2022
VEERAMANI RAO Vs. J.S.GAYATRI RAO
July 22, 2022
VEERANNA Vs. BASANAGOUDA,
August 4, 2022
VEERASANGAYYA GADIGAYYA MULIMATH Vs. VEERUPAKSHAYYA IRAYYA GANACHARI
April 6, 2022
VEERBHADRA Vs. CHANDRAKANT PRALHAD BHOSALE
September 15, 2022
VEERESH Vs. STATE OF KARNATAKA
September 13, 2022
VEERESH Vs. TATA AIG INSURANCE COMPANY LTD.
July 7, 2022
VEERESH Vs. STATE OF KARNATAKA
July 27, 2022
VEERESH S.M Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE
December 9, 2022
VEERUPAKSHAPPA Vs. KAREPPA
July 20, 2022
VEERUPAKSHAYYA Vs. BASAVVA
November 16, 2022
VENKAMMA Vs. KUSHALA
December 1, 2022
VENKANGOUDA Vs. STATE OF KARNATAKA
September 2, 2022
VENKANNA Vs. ACADEMY OF MEDICAL EDUCATION
August 25, 2022
VENKATA REDDY Vs. STATE OF KARNATAKA
September 21, 2022
VENKATAMUNI SHETTY Vs. VANDANA SHARMA
November 2, 2022
VENKATARAMANAPPA Vs. STATE OF KARNATAKA
September 20, 2022
VENKATESH Vs. STATE OF KARNATAKA
November 18, 2022
VENKATESH Vs. STATE OF KARNATAKA
November 16, 2022
VENKATESH Vs. STATE OF KARNATAKA
January 13, 2022
VENKATESH Vs. STATE OF KARNATAKA
July 21, 2022
VENKATESH Vs. STATE OF KARNATAKA
July 11, 2022
VENKATESH BABU R. Vs. V.TULASIMALA
June 22, 2022
VENKATESH GOWDA Vs. STATE OF KARNATAKA
October 29, 2022
VENKATESH MURTHY T. Vs. STATE OF KARNATAKA
February 25, 2022
VENKATESH PANDURANGA UDADANGI Vs. STATE OF KARNATAKA
November 3, 2022
VENKATESH S. Vs. FAIROZ AHMED YERGUDI
October 28, 2022
VENKATESH SHETTIGAR Vs. M.S. LATHIEF
May 17, 2022
VENKATESH Y. Vs. STATE BY ANTI CORRUPTION BUREAU
May 5, 2022
VENKATESHA Vs. STATE OF KARNATAKA
February 15, 2022
VENKATESHAPPA Vs. DEPUTY COMMISSIONER
October 11, 2022
VENKATESHAPPA Vs. STATE OF KARNATAKA
November 9, 2022
VENKATESHAPPA M. Vs. STATE OF KARNATAKA
October 11, 2022
VENKATESHWARA DENTAL COLLEGE AND HOSPITAL Vs. STATE OF KARNATAKA,
September 7, 2022
VENUGOPAL Vs. S.KRISHNA MURTHY
July 11, 2022
VENUGOPAL Vs. M. RAJENDRA
September 14, 2022
VENUGOPAL T V Vs. STATE OF KARNATAKA
June 23, 2022
VICE CHAIRMAN Vs. ZYETA INTERIORS PRIVATE LIMITED
April 7, 2022
VICTORY COLLEGE OF NURSING Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
July 27, 2022
VIDUPANAKALLU GALEPPA Vs. STATE OF KARNATAKA
March 2, 2022
VIDYA Vs. KUSUM
September 2, 2022
VIDYARANYA Vs. KARNATAKA
June 28, 2022
VIDYARANYA BANNEPPA JUTLANNAVAR Vs. STATE OF KARNATAKA
November 16, 2022
VIGHNESH NAIK Vs. STATE OF KARNATAKA
June 17, 2022
VIJANATH INDUSTRIES PVT. LTD. Vs. JAGADISH T. R.
June 2, 2022
VIJANATH INDUSTRIES PVT. LTD. Vs. AUTHORIZED OFFICER UNION BANK OF INDIA
July 22, 2022
VIJAY Vs. STATE OF KARNATAKA
September 15, 2022
VIJAY Vs. STATE OF KARNATAKA
September 9, 2022
VIJAY KUMAR Vs. Y.U. NARASEGOWDA
November 8, 2022
VIJAY NISHANTH Vs. STATE OF KARNATAKA
July 29, 2022
VIJAY PARVATI ROAD LINES Vs. STATE OF KARNATAKA
June 23, 2022
VIJAY REDDY Vs. STATE
September 6, 2022
VIJAY SURESH JADHAV Vs. STATE OF KARNATAKA
September 26, 2022
VIJAYA Vs. SHEKHARAPPA
February 17, 2022
VIJAYA GANAPATHI Vs. INTUIT TECHNOLOGY SERVICES PVT. LTD.
May 12, 2022
VIJAYA MAHANTESH MULEMANE Vs. STATE OF KARNATAKA
March 3, 2022
VIJAYA SUSHEELA Vs. COMMISSIONER
October 13, 2022
VIJAYAKUMAR Vs. STATE OF KARNATAKA
November 16, 2022
VIJAYAKUMAR Vs. SHRIMAN VEERAPPA PAWADEPPA ACHACHARIS VISHWABRAHMANA VIDYA PRASARA TRUST
November 16, 2022
VIJAYAKUMAR K B Vs. STATE
April 12, 2022
VIJAYAKUMAR K. B. Vs. STATE BY JAGALUR POLICE
April 12, 2022
VIJAYALAKSHMI RAMANNA Vs. CHETANA
September 2, 2022
VIJAYALAXMI CHANDRASHEKARA GOWDA Vs. CHANDRASHEKARA GOWDA
April 20, 2022
VIJAYAMAHANTESH Vs. STATE OF KARNATAKA
November 18, 2022
VIJAYANAND Vs. PARIKASHITH
November 2, 2022
VIJAYASHREE TRANSFORMERS Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
June 20, 2022
VIJAYASHRI SANGAPPA KUMBAR Vs. STATE OF KARNATAKA
September 27, 2022
VIJAYATA Vs. SACHIN YALLAPPA USULKAR
May 25, 2022
VIJAYENDRA SINGH Vs. STATE OF KARNATAKA
August 17, 2022
VIJAYKUMAR Vs. STATE OF KARNATAKA
October 10, 2022
VIJAYKUMAR Vs. MAHANTESH
September 1, 2022
VIJAYKUMAR Vs. STATE OF KARNATAKA
September 19, 2022
VIJAYKUMAR Vs. STATE
September 1, 2022
VIJAYKUMAR Vs. MALLIKARJUN
April 19, 2022
VIJAYLAKSHMI Vs. RAVEENDRA
November 16, 2022
VIKAS Vs. STATE
August 18, 2022
VIKAS Vs. STATE OF KARNATAKA
October 13, 2022
VIKAS SOUHARDA SAHAKARI CO-OPERATIVE BANK LTD. Vs. KARNATAKA STATE SOUHARDA CO-OPERATIVE FEDERATION LTD.
July 15, 2022
VIKAS VERMA Vs. UNION OF INDIA
June 15, 2022
VIKRAM PRABHAKAR Vs. STATE OF KARNATAKA
November 23, 2022
VIKRAM VINCENT Vs. STATE OF KARNATAKA
May 25, 2022
VILAS Vs. BEERAPPA
April 19, 2022
VILAS DEORE Vs. STATE OF KARNATAKA
July 15, 2022
VILAS MARUTHI GAVALI Vs. STATE OF KARNATAKA
November 2, 2022
VIMAL Vs. RAVINDRA
September 21, 2022
VIMAL K.S Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD
April 13, 2022
VIMAL SIPANI Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
June 30, 2022
VIMALA RAMANATH PAWAR Vs. SENIOR MANAGER, CENTRALISED PENSION PROCESSING CENTER
October 27, 2022
VIMALAXI Vs. VENKAWWA
October 29, 2022
VINAY GOEL Vs. LAND TRIBUNAL
November 16, 2022
VINAY H.R. Vs. STATE OF KARNATAKA
February 11, 2022
VINAY KUMAR Vs. STATE
May 17, 2022
VINAY KUMAR H.N. Vs. STATE OF KARNATAKA
June 17, 2022
VINAY KUMAR H.R. Vs. STATE BY RAJANUKUNTE POLICE
September 8, 2022
VINAYAK Vs. STATE OF KARNATAKA
July 21, 2022
VINAYAK RAMDAS BIDIKAR Vs. STATE OF KARNATAKA
September 26, 2022
VINAYAKA PROJECTS Vs. A. SURESH BABU
October 10, 2022
VINAYKUMAR S. Vs. STATE OF KARNATAKA
August 18, 2022
VINCENT DSOUZA Vs. VIKRAM K.
August 17, 2022
VINCENT OSWALD D SOUZA Vs. GRACIAN LAWRENCE PEREIRA
January 17, 2022
VINEETHA THOMAS Vs. SQD.LDR.DR.PRAVEEN KUMAR BORUSHETTY S/O BHADRAIAH BORUSHETTY
December 6, 2022
VINOD Vs. YAMANAPPA
November 15, 2022
VINOD Vs. B.S. PANNEERSELVAM
October 12, 2022
VINOD Vs. STATE OF KARNATAKA
June 22, 2022
VINOD K. Vs. STATE OF KARNATAKA
June 29, 2022
VINOD KUMAR Vs. STATE OF KARNATAKA
October 27, 2022
VINOD KUMAR Vs. B.RAMAIAH
September 2, 2022
VINODA Vs. STATE OF KARNATAKA
October 14, 2022
VINODA Vs. IFFCO TOKIO GENERAL INS CO LTD
July 18, 2022
VINUTH B.G Vs. STATE OF KARNATAKA
May 23, 2022
VIOLET MENEZES Vs. SANNANAYAKA
March 4, 2022
VIRENDRA KHANNA Vs. STATE OF KARNATAKA
January 17, 2022
VIRIJA BHAGAVAN Vs. STATE BANK OF MYSORE
September 5, 2022
VIRUPANNA Vs. BHAGAMMA
October 29, 2022
VISHAL Vs. JAKEER
July 6, 2022
VISHAL Vs. STATE OF KARNATAKA
June 22, 2022
VISHNU Vs. STATE OF KARNATAKA
September 16, 2022
VISHNU B.ED COLLEGE Vs. STATE OF KARNATAKA
July 22, 2022
VISHNU GOWDA Vs. STATE OF KARNATAKA
June 30, 2022
VISHNU P. Vs. STATE OF KARNATAKA
November 22, 2022
VISHNU SCHOOL OF NURSING Vs. KARNATAKA STATE NURSING COUNCIL
June 13, 2022
VISHVA MAHAYOGI VEMANA Vs. GOVERNMENT OF KARNATAKA
September 27, 2022
VISHWANADHAM ALLADA Vs. STATE OF KARNATAKA
September 30, 2022
VISHWANATH Vs. STATE OF KARNATAKA
June 22, 2022
VISHWANATH LAXMINARAYAN BHAT Vs. PARAMESHWAR
April 21, 2022
VISHWANATH.D.S. Vs. STATE OF KARNATAKA
September 21, 2022
VISHWAS V. Vs. STATE OF KARNATAKA
June 1, 2022
VISWA BHARATHI EDUCATION TRUST Vs. S.D. PUTTEGOWDA
August 17, 2022
VITHOOL Vs. STATE OF KARNATAKA
July 11, 2022
VITTAL Vs. SYED FAYUM
December 9, 2022
VITTAL CASHEW INDUSTRIES Vs. TROPICAL INDUSTRIES INTERNATIONAL PVT LTD
July 19, 2022
VITTAL PRASAD PVT CO. LTD Vs. SAMPATKUMAR SHIDRAM SHIVANAGI
July 13, 2022
VITTALA N.S. Vs. D.N.SHASHI
October 17, 2022
VITTALA SHETTY Vs. THE DEPUTY COMMISSIONER DK DISTRICT
July 12, 2022
VIVEK Vs. STATE OF KARNATAKA
September 14, 2022
VIVEK RAJ Vs. SOUTH CAN