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Case Index
Title
Date
NATIONAL INSURANCE COMPANY LTD. Vs. JASWANT SINGH
July 11, 2012
A ASAITHAMBI Vs. COMPANY SECRETARY
August 1, 2012
A K NAIKWADI Vs. KODAK INDIA PVT LTD
July 2, 2012
A SURESH BABU Vs. GUJAVARTHI RAMACHANDER REDDY
January 4, 2012
A V SREEDHARAN Vs. M V NARAYANAN
October 17, 2012
A.G.P.L. COLD STORE Vs. JAGTAR SINGH
December 3, 2012
A.P. JOS Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD
October 31, 2012
ABDUL SATTAR KHAN Vs. APCPDCL
October 3, 2012
ACRON DEVELOPERS PVT LTD Vs. RAJESH MALHOTRA
October 9, 2012
ACTION CONSTRUCTION EQUIPMENT LTD. & ANR. Vs. BABLU MRIDHA
July 20, 2012
ADARSH MIRA LEEKHA W/O SH SANT PARKASH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
July 10, 2012
ADVIK INDUSTRIES LTD Vs. UPPAL HOUSING LIMITED
September 3, 2012
AEROLUX INDIA PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
April 13, 2012
AGARI ENTERPRISES THROUGH ITS PROPRIETOR Vs. SESAPPA SAPHALIGA
December 10, 2012
AGARWAL GRAIN SYNDICATE Vs. SHASKIYA VASAHAT GRAHAK
April 19, 2012
AIR INDIA FORMERLY KNOWN AS INDIAN AIRLINES LTD Vs. MARY RAMASAMY
April 12, 2012
AIR STAR EXPRESS COURIER Vs. INDER MEDICAL STORE THROUGH ITS PROPRIETOR
March 16, 2012
AJAY GAUTAM Vs. AMRITSAR EYE CLINIC
August 28, 2012
AJAY SHARMA Vs. SANYA MOTORS
May 18, 2012
AJIT KUMAR NARENDRA Vs. MANAGING DIRECTOR
September 3, 2012
AJIT KUMAR ROY Vs. AMITABH MISHRA, BBS AASTHA
August 14, 2012
AJMER SINGH Vs. NEW INDIA ASSURANCE CO. LTD
May 25, 2012
AJMER VIDYUT VITRAN NIGAM LTD Vs. BHAGWANA RAM
January 3, 2012
AJMER VIDYUT VITRAN NIGAM LTD. Vs. PARTHU
September 13, 2012
ALI MOHAMMED SON OF KASAM ALI RANGREJ Vs. SWASTIK CEMENT SUPPLIERS
July 20, 2012
AMAL SAI Vs. UNITED INDIA INSURANCE CO. LTD.
November 2, 2012
AMAN DEEP SHARMA Vs. ORIENTAL INSURANCE COMPANY LIMITED
January 17, 2012
AMAR SINGH SODHI Vs. SUB DIVISIONAL ENGINEER
September 26, 2012
AMBE RICE MILL, KAITHAL Vs. REGIONAL MANAGER
September 26, 2012
AMIT KUMAR JANGDE Vs. IIAS BHILAI
July 9, 2012
AMITA SRIVASTAVA B K SRIVASTAVA Vs. POONAM DEVI W/O DEV NATH PRASAD
May 15, 2012
AMITARA INDUSTRIES LTD Vs. STATE BANK OF INDIA
October 11, 2012
AMOD KUMAR SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA THROUGH SENIOR DIVISIONAL MANAGER BHAGALPUR DIVISION OFFICE
May 16, 2012
ANDHRA PRADESH EASTERN POWER DISTRIBUTION CO. LTD Vs. P.V.S.L. GANESH
November 8, 2012
ANIL GIRULKAR Vs. NATIONAL INSURANCE CO.LTD
October 10, 2012
ANIL JAIN MEDICAL OFFICER AND ORS Vs. DEVENDRA KUMAR S/O SH PIARE LAL
October 10, 2012
ANIL KUMAR Vs. BULANDSHAHAR KHURJA DEVELOPMENT AUTHORITY
August 16, 2012
ANISH AHMAD KAZI Vs. ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD
March 26, 2012
ANKIT BHATNAGAR Vs. VIJAY CONSTRUCTIONS
January 4, 2012
ANKIT GOYAL Vs. NEW INDIA ASSURANCE COMPANY LIMITED
January 20, 2012
ANNA NAGAR Vs. CUSTOMERS SERVICE MANAGER
October 31, 2012
ANNU ENTERPRISES INDIA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY GURGAON THROUGH ITS ESTATE OFFICER
February 17, 2012
ANSAL HOUSING AND CONSTRUCTION LTD Vs. V B GAUTAM
May 24, 2012
ANSAL HOUSING AND CONSTRUCTION LTD. Vs. DR. V.B. GAUTAM & ANR.
May 14, 2012
APOLLO TYRES LTD Vs. P AYYAVAR REDDY
April 19, 2012
APS HIRE PURCHASE PVT. LTD Vs. RAM SAGAR GAUTAM
July 26, 2012
AQUADEV INDIA LTD Vs. STATE BANK OF HYDERABAD
February 29, 2012
ARJUN MOTORS PVT LTD Vs. JAGBIR SHARMA
April 11, 2012
ARUN KHANNA Vs. SHASHI SHARMA
September 4, 2012
ARUN SANGWAN Vs. INDIAN AIRLINES & ANR.
August 23, 2012
ARUNA KHANDELWAL Vs. DELHI DEVELOPMENT AUTHORITY
July 9, 2012
ARVIND AGGARWAL Vs. UNITED INDIA INSURANCE CO LTD
October 9, 2012
ARVIND PANDEY Vs. SULEKHA SARAN
July 6, 2012
ASHA HARGEN YADAV Vs. BALABHAI NANAVATI HOSPITAL
November 20, 2012
ASHIM KUMAR SAHA S/O LATE MUKUNDA LAL SAHA Vs. ORIENTAL INSURANCE CO LTD
March 27, 2012
ASHISH VISHWAKARMA PROP OF M/S ASHISH CONSTRUCTIONS Vs. BRANCH MANAGER NATIONAL INSURANCE CO LTD
March 9, 2012
ASHOK KUMAR MITTAL DEVELOPMENT OFFICER Vs. SHANTI DEVI
April 4, 2012
ASHOK LEYLAND LIMITED Vs. GOPAL KHAN
September 24, 2012
ASHOK LEYLAND LTD Vs. BHARAT SMELTING COMPANY
May 10, 2012
ASSISTANT EXECUTIVE ENGINEER ELECTRICITY Vs. JAGAN NATH, BRIJ KUMAR
August 17, 2012
ATN PACKAGING PRIVATE LIMITED Vs. UNITED INDIA INSURANCE CO. LTD
November 20, 2012
ATTAR SINGH Vs. RELIANCE GENERAL INSURANCE CO
October 9, 2012
AUTO BATTERY EXPERTS Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD AND ORS
August 9, 2012
AUTOCADE Vs. STANDARD CHARTERED BANK
April 12, 2012
AVDHUT CONSTRUCTION BUILDERS & DEVELOPERS Vs. JOY CHACKO KONNUKUDI
July 3, 2012
AVIVA LIFE INSURANCE CO. INDIA PVT LTD Vs. VERGHESE JOSEPH
July 26, 2012
AVON AUTOMOBILES Vs. NATIONAL INSURANCE COMPANY LTD
July 4, 2012
AXIS BANK LTD Vs. JAGDISH CHANDER KUDESIA
October 4, 2012
B NARASIMHA Vs. REGIONAL TRANSPORT OFFICER
February 8, 2012
B P GAYATHRI Vs. MARUTI SUZUKI INDIA LTD
August 7, 2012
B P MATHEW PROJECT ENGINEER Vs. MANAGER AXIS BANK LTD
July 16, 2012
B RAI Vs. SHYAM SUNDER GUPTA
January 24, 2012
B S MANIKATTI Vs. S S HURAKADLI
August 8, 2012
B SHYAM SUNDER RAJ Vs. M PANDARINATH
January 24, 2012
B.R. MANJU NATH Vs. MANAGER
September 14, 2012
BABITAA WADHWANI D/O LATE SHRI GHANSHYAM DAS WADHWANI Vs. AKASHDEEP TEACHERS TRAINING COLLEGE
November 5, 2012
BAJAJ ALIANZ GENERAL INSURANCE CO LTD Vs. MEHFOOZ MIRZA S/O SHRI BASHIR MIRZA
May 10, 2012
BAJAJ ALLAINZ LIFE INSURANCE COMPANY LTD Vs. SOWBHAGYALAXMI
November 2, 2012
BAJAJ ALLIANCE GENERAL INSURANCE CO LTD Vs. K Y SAYED
August 9, 2012
BAJAJ ALLIANCE GENERAL INSURANCE CO LTD Vs. K Y SAYED
August 13, 2012
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. KAMAL KUMAR
July 10, 2012
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. VALSA JOSE
October 4, 2012
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. SHOBHNA TOMAR
July 6, 2012
BAJAJ ALLIANZ INSURANCE CO. LTD Vs. SUSHIL SHARMA
January 18, 2012
BAJAJ ALLIANZ INSURANCE COMPANY LIMITED Vs. RANJIT KUMAR SARKAR
September 12, 2012
BAJAJ ALLIANZ LIFE INSURANCE CO LTD Vs. NASI BAN BEGUM
August 1, 2012
BALINA RAMULAMMA Vs. NEW INDIA ASSURANCE COMPANY LTD
October 15, 2012
BANARAS BEADS LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
August 17, 2012
BANDANA NATH W/O LATE GOUR DAS NATH Vs. SURENDRA KUNDLIA S/O SRI S K KUNDLIA
May 22, 2012
BANK OF BARODA Vs. GEETA FOODS THROUGH ITS SOLE
November 8, 2012
BANK OF BARODA Vs. SANKARI DEVI
May 16, 2012
BANK OF BARODA Vs. RANJEET SINGH
September 13, 2012
BANKIM MANDAL S/O SHRI RANJIT KUMAR Vs. CHIEF ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY
February 21, 2012
BANSILAL B SHAH Vs. DELHI DEVELOPMENT AUTHORITY
May 17, 2012
BARBARA AMMAL Vs. BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD
August 6, 2012
BARID B. BHATTACHARYA Vs. DCM LTD
March 13, 2012
BASAPPA Vs. RENUKA S PUJARI (BRANCH INCHARGE) SELECT STOCK BROKERS LTD
January 12, 2012
BASTAR JILA UPABHOKTA SANRAKSHAN SAMITI Vs. GENERAL MANAGER DISTRICT TRADE AND INDUSTRIES CENTRE, JAGDALPUR
July 27, 2012
BAYER CROP SCIENCE LTD Vs. SURJIT SINGH
May 8, 2012
BEENA SHARMA Vs. ALLENGERS MEDICAL SYSTEMS LTD
September 10, 2012
BHAGAT SINGH Vs. RANGI MOTORS
February 14, 2012
BHAGMATI BAI VERMA W/O SHRI THANURAM VERMA Vs. BRANCH MANAGER THE ORIENTAL INSURANCE CO LTD
May 18, 2012
BHAGWATI BRICKS BHATTA UDYOG Vs. UNITED INDIA INSURANCE CO
February 16, 2012
BHARAT SEED COMPANY Vs. CHARANJIT SINGH
January 2, 2012
BHARTI AXA GENERAL INSURANCE COMPANY LTD Vs. PINKY KAUSHAL W/O KRISHAN BALDEV KAUSHAL
May 17, 2012
BHARTIYA SANSKRITI SANSTHAN Vs. INDIAN AIRLINES LTD
September 12, 2012
BHASHKAR GUPTA Vs. MAHARAJA AGGARSAIN GOVT & SEMI GOVT EMPLOYEE CO-OP (S E ) THRIFT & CREDIT SOCIETY LTD AND ORS
September 27, 2012
BHILAI STEEL PLANT (STEEL AUTHORITY OF INDIA LTD.)— Vs. DILESHWARI BAI SONI
September 13, 2012
BHUBANESWAR DEVELOPMENT AUTHORITY Vs. MONIKA RANI
September 20, 2012
BHUKKER ELECTRICALS THROUGH PROPRIETOR BALDEV SINGH Vs. ORIENTAL INSURANCE COMPANY
July 3, 2012
BHUPAL SINGH THAKUR Vs. ORIENTAL INSURANCE COMPANY LIMITED
October 17, 2012
BHUPINDER SINGH S/O SHRI DARIYA SINGH Vs. KARTA RAM RAMESHWAR DASS
November 5, 2012
BICHITRA KUMAR CHAKRABORTY— Vs. GOUTAM GHOSH
September 10, 2012
BIHAR STATE HOUSING BOARD Vs. GEETA CHOUDHARY
November 1, 2012
BIJOY KR SARANGI Vs. MOHIMOHAN TRIPATHY
September 5, 2012
BIO DIVERSITY CONSERVATION (I) LTD. Vs. RADHA NAIR & ANR.
August 16, 2012
BIRENDRA KUMAR SHRIVASTAVA Vs. AJAY GIRISH VERMA PROPRIETOR SAMRAT ENTERPRISES UJJAWAL APARTMENT
January 24, 2012
BIRENDRA NATH DUTTA Vs. UNITED BANK OF INDIA
August 30, 2012
BIRLA SUN LIFE INSURANCE CO LTD Vs. CHARAKAPU CHINNA RAO
February 15, 2012
BISWAJEET KUMAR SINGH Vs. DHANBAD CENTRAL HOSPITAL, SARAIDHELA AND OTHERS
October 5, 2012
BOMBAY CYCLE AND MOTOR AGENCY LTD Vs. MOHD SAYEED DADARKAR
July 26, 2012
BOUTIQUE INTERNATIONAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
July 23, 2012
BRANCH MANAGER BAJAJ ALLIANZ LIFE INSURANCE CO LTD Vs. SALI THOMAS W/O NARENDRAN PILLAI
July 2, 2012
BRANCH MANAGER LIFE INSURANCE CORPORATION CIVIL LINES Vs. SUNIL KUMAR PALIWAL S/O LATE SH CHETRAM PALIWAL
July 3, 2012
BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA KODAD BRANCH Vs. CHANAGONI UPENDRA
January 10, 2012
BRIGHT TRANSPORT CO. Vs. SANGLI SAHAKARI BANK LTD
January 12, 2012
BRIJ BHUSHAN Vs. NATIONAL INSURANCE COMPANY LTD. & ANR.
August 22, 2012
BRITISH AIRWAYS PLC Vs. SANTOSH KUMARI
April 13, 2012
BUDHANATH PATEL Vs. NEW INDIA ASSURANCE CO LTD
March 5, 2012
C N MOHAN RAJ Vs. NEW INDIA ASSURANCE COMPANY LTD
October 8, 2012
C. VENUPRASAD Vs. NARANGS INTERNATIONAL HOTEL PVT. LTD
November 9, 2012
CARPENTERS CLASSIC INDIA (P) LTD Vs. SUMA REDDY
March 29, 2012
CH NARAYAN MURTY & ANR Vs. CHRISTIAN HOSPITAL FOR WOMEN & CHILDREN & ANR
April 26, 2012
CHABI DAS Vs. RANJIT KUMAR CHOWDHURY
January 4, 2012
CHAIRMAN & MANAGING DIRECTOR INDIAN OVERSEAS BANK Vs. N DEVADAS PAKKALA
August 6, 2012
CHAIRMAN & MANAGING DIRECTOR INDIAN OVERSEAS BANK AND ORS Vs. CHIEF MANAGER INDIAN OVERSEAS BANK AND ORS
August 6, 2012
CHAIRMAN, BIHAR STATE ELECTRICITY BOARD Vs. MD. YUSUF KHAN
November 22, 2012
CHAMBAL FERTILISERS AND CHEMICALS LTD Vs. IFFCO-TOKIO GENERAL INSURANCE CO LTD
April 4, 2012
CHAMPAKLAL HANSRAJ SHAH Vs. UNITED INDIA INSURANCE CO LTD
July 3, 2012
CHANDAPRABHU HOMES PRIVATE LIMITED Vs. ANIL JAIN
November 8, 2012
CHANDER BHUSHAN JAISWAL Vs. HARYANA STATE INDUSTRIES DEVELOPMENT CORPORATION LTD
May 30, 2012
CHANDER PARKASH S/O SH SHRIRAM Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
July 13, 2012
CHANDIGARH HOUSING BOARD Vs. MANMOHAN SINGH
April 11, 2012
CHANDRA DEEP SINGH S/O LATE TAHBAL SINGH Vs. BRANCH MANAGER NATIONAL INSURANCE CO LTD
March 28, 2012
CHANDRASHEKHAR CHATURVEDI RETIRED P E O Vs. GOVERNMENT OF RAJASTHAN THROUGH THE CHIEF SECRETARY
March 22, 2012
CHANIDIGARH HOUSING BOARD Vs. POONAM SINGH THROUGH HER ATTORNEY BHARTENDU SOOD
September 3, 2012
CHANIDIGARH HOUSING BOARD Vs. POONAM SINGH
December 3, 2012
CHARAN HOMES PVT. LTD Vs. JAI PRAKASH RAI
November 22, 2012
CHARANJIT LAL S/O SH PIRTHI SINGH Vs. JOHN DEERE EQUIPMENT PVT LTD
July 31, 2012
CHIEF MANAGER ALLAHABAD BANK, AND ORS Vs. PAPER PRODUCT MACHINES
October 10, 2012
CHIEF MEDICAL OFFICER SUPDT KASTURBA GANDHI Vs. LALLOO SINGH S/O LATE MATHURA SINGH
May 22, 2012
CHIEF POST MASTER GENERAL Vs. CHANDNI KR. RANI GARAI
November 21, 2012
CHILUKURI ADARSH Vs. ESS ESS VEE CONSTRUCTIONS
July 2, 2012
CHITTARANJAN HALDER Vs. M/S DOLPHIN NURSING HOME
September 25, 2012
CHL APOLLO HOSPITAL INDORE Vs. ASHISH SANYAL
May 15, 2012
CHOLAMANDLAM MS GENERAL INSURANCE CO LTD Vs. NARSIMULU S/O SH RAMANNA
August 16, 2012
CITIBANK N.A. Vs. GHATTY CHAYA PADMINI
November 27, 2012
CITY AND INDUSTRIAL DEVELOPMENT Vs. MONTESSORY BALAK MANDIR SHIKSHAN
August 16, 2012
CLASSIC HOMES APARTMENT BUYERS ASSOCIATION (REGD.) Vs. BUILDMORE INDIA LTD
September 13, 2012
COMMISSIONER Vs. BRIJ BHUSHAN GUPTA
October 12, 2012
COMMISSIONER RAJKOT MUNICIPAL CORPORATION RAJKOT Vs. HEMANG H VASAWADA
August 9, 2012
COMMISSIONER RAJKOT MUNICIPAL CORPORATION RAJKOT Vs. HEMANG H. VASAWADA
August 13, 2012
COSMOS INFRA ENGINEERING INDIA LTD Vs. SAMEER SAKSENA
December 12, 2012
COUNTRY CLUB LTD Vs. K. DHAMODHAR
January 25, 2012
COUNTRY COLONISERS PVT. LTD. Vs. PRITI KAPUR & ORS.
July 13, 2012
COX AND KINGS INDIA LIMITED Vs. PRASHANT AGGARWAL
July 31, 2012
D H KUMARI WIFE OF D CHANDRA SEKHAR Vs. DIRECTOR NIZAM INSTITUTE OF MEDICAL SCIENCES
July 12, 2012
D R SINGH Vs. UNITED INDIA INSURANCE CO LTD
April 27, 2012
D S P BLACKROCK FUND MANAGERS LTD Vs. DAYANAND SATIJA
July 25, 2012
D. SAVITRI Vs. LIFE INSURANCE CORPORATION OF INDIA & ANR.
August 14, 2012
DADA MOTORS LTD Vs. SURESH KUMAR
January 10, 2012
DADDYS DEVELOPERS AND BUILDERS Vs. S KANNAN
April 4, 2012
DAKSHIN HARYANA BIJALI VITRAN NIGAM LIMITED AND ORS Vs. GURJAN SINGH
August 23, 2012
DAKSHIN HARYANA BIJLI VITRAN NIGAM Vs. KALAWATI W/O SH. HANS RAJ
September 3, 2012
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. SANJAY SATSANGI
May 24, 2012
DARIYA SINGH THROUGH HIS LEGAL HEIRS AND ORS Vs. UHBVNL THROUGH ITS SUB DIVISIONAL OFFICER, AND ORS
August 6, 2012
DARSHAN SINGH Vs. PAWAN BANSAL
April 18, 2012
DARSHNI DEVI Vs. KAMAL BHUSHAN JAIN
September 5, 2012
DAYA PRAKASH SHARMA Vs. UNITED INDIA INSURANCE CO LTD RAILWAY ROAD
July 10, 2012
DEBASISH BANERJEE Vs. STATE OF WEST BENGAL
October 11, 2012
DECCAN AVIATION LTD Vs. KEKI PHEROZE
January 23, 2012
DEEP NURSING HOME Vs. MANMEET SINGH MATTEWAL
May 9, 2012
DEEPAK ELECTRONICS & GIFT CORNER Vs. NEW INDIA ASSURANCE CO LIMITED
October 10, 2012
DELHI DEVELOPMENT AUTHORITY Vs. MUTUAL CO-OP. GROUP HOUSING SOCIETY
July 11, 2012
DELHI DEVELOPMENT AUTHORITY Vs. MUKESH KUMAR JAIN
April 4, 2012
DELHI DEVELOPMENT AUTHORITY Vs. JAGDISH CHANDER LUTHRA
July 5, 2012
DELHI DEVELOPMENT AUTHORITY Vs. RAJENDRA SINGH SON OF LATE BALBIR SINGH
July 20, 2012
DELHI DEVELOPMENT AUTHORITY AND ORS Vs. ANAND ESTATE PRIVATE LIMITED AND ORS
July 4, 2012
DELHI DEVELOPMENT AUTHORITY VIKAS SADAN INA NEW DELHI Vs. SHIVALKIKA CO OPERATIVE GROUP HOUSING SOCIETY LTD THROUGH ITS SECRETARY
May 9, 2012
DELHI DHULIA ROAD CARRIERS Vs. UNITED INDIA INSURANCE COMPANY LTD
July 3, 2012
DELHI FINANCIAL CORPORATION SARASWATI BHAWAN Vs. SAROJ GUPTA
January 31, 2012
DELHI STATE CONSUMER DISPUTES REDRESSAL COMMISSION Vs. ANU KOHLI
September 3, 2012
DELHI STATE CONSUMER DISPUTES REDRESSAL COMMISSION DELHI Vs. PIND BALLUCHI RESTAURANT
August 1, 2012
DEPUTY RECORD OFFICER (S.R.O.) R.M.S., ALWAR & ORS. Vs. SARITA VERMA
October 8, 2012
DES RAJ RANA Vs. NEHA SHARMA
October 9, 2012
DEVENDER BANSAL AND ORS Vs. JINDAL REALCON PVT LTD AND ORS
August 23, 2012
DEVINDER KUMAR Vs. NATIONAL INSURANCE COMPANY LTD
April 2, 2012
DHANAJAY NAGESH NAIK Vs. SUDAM GOPAL PEDNEKAR
April 27, 2012
DHARAM KUMAR AGARWAL Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
October 5, 2012
DHARAM PAL Vs. UNITED INDIA INSURANCE CO. LTD
December 3, 2012
DHARAM RAJ Vs. RAMESH PUBLISHING HOUSE
July 5, 2012
DHARAMBIR Vs. NEW INDIA ASSURANCE CO. LTD
November 1, 2012
DHARAMPAL SHARMA Vs. TATA MOTORS LTD
November 1, 2012
DHARAMVIR SINGH S/O SH KHUSHAL SINGH Vs. GHAZIABAD DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN
March 20, 2012
DILIP NAYAK Vs. GOA HOUSING BOARD ITS MANAGING DIRECTOR
November 5, 2012
DIMPLE YADAV Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
July 11, 2012
DIN DAYAL Vs. NATIONAL INSURANCE COMPANY LTD
November 23, 2012
DINESH CHANDRA GUPTA Vs. RAJEEV SABLOK
May 30, 2012
DINKAR BABASAHEB TANDALE Vs. NEW INDIA ASSURANCE CO LTD
August 14, 2012
DIRECTOR JAWAHARLAL INSTITUTE FOR POSTGRADUATE MEDICAL EDUCATION AND RESEARCH Vs. S VARRERY SRINIVAS
July 27, 2012
DIRECTOR MAA CHAMUNDA COLD STORAGE Vs. HARINARAYAN
November 7, 2012
DIRECTOR NATIONAL CAPITAL PROJECT AREA ALWAR Vs. CHITRA SINGH
July 25, 2012
DIRECTOR, M/S BENNY INDUSTRIES Vs. TEJESH N. JAIN, PARTNER OF RUBICON PAVERS
November 2, 2012
DIVERSE AGRO Vs. GURMEET SINGH
August 8, 2012
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. SUNIL BANSAL S/O SATYA PRAKASH BANSAL
August 16, 2012
DLF INDUSTRIES LTD Vs. NEW INDIA ASSURANCE CO. LTD
September 11, 2012
DLF UNIVERSAL LTD Vs. AJAY KUMAR JAIN
March 7, 2012
DOLPHIN OFFSHORE ENTERPRISES (INDIA) LTD Vs. UNITED INSURANCE CO. LTD
November 26, 2012
DORABJEE ESTATES PVT LTD Vs. SHOAN ASHOK KHETARPAL
March 28, 2012
DR. ATLURI RAVINDRANATH & ANR. Vs. JANGAMGUNTA BALASUBRAMANIUM & ORS.
September 4, 2012
DREAMLAND PROMOTERS AND CONSULTANT PVT LTD Vs. PRAMOD KUMAR
July 5, 2012
DURGA MEDICINE AGENCY Vs. BRANCH MANAGER NATIONAL INSURANCE CO LTD
July 4, 2012
DWARKA DHEESH INVESTMENT Vs. N K BHATIA
January 6, 2012
DWARKADHIS PROJECTS PVT LTD Vs. SUSHILA KATARIA
March 27, 2012
DYNATECH FABPRO Vs. SUGAR THERMIT CORP. LTD
July 27, 2012
E I C M EXPORT LTD Vs. SOUTH INDIA CORPORATION (AGENCIES) LTD
January 23, 2012
EICHER MOTORS LIMITED AND ORS Vs. VIJENDER SINGH, PAWAN KUNJ, AND ORS
October 3, 2012
EMAAR MGF LAND LTD. Vs. LALIT ARORA
July 6, 2012
EMPLOYEES STATE INSURANCE CORPORATION LTD Vs. SUDHA DHOBRIYAL
December 3, 2012
ESCORTS HEART INSTITUTE & RESEARCH CENTRE Vs. HARBANS KAUR CHAWLA
September 20, 2012
ESSEN CONNECTORS PRIVATE LIMITED Vs. NEW INDIA ASSURANCE CO LTD
October 11, 2012
ESTATE OFFICER Vs. NAURANG RAJ GOLPURIA
September 7, 2012
EXECUTIVE ENGINEER Vs. V MEENAKSHI
September 6, 2012
EXECUTIVE ENGINEER TRANSMISSION DIVISION H P STATE ELECTRICITY BOARD BILASPUR H P Vs. RAM PIARI
March 19, 2012
EXECUTIVE ENGINEER UHBVNL YAMUNA NAGAR Vs. SALAMUDEEN S/O SHRI CHURA
December 7, 2012
EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD.— Vs. NEELKANTH EMPIRE
September 11, 2012
FAIZAN M A ZAHEER S/O LATE M A QAYYUM Vs. BRANCH MANAGER LIC SAGAR ROAD MIRYALGUDA NALGONDA DISTRICT
July 17, 2012
FAKEER CHAND Vs. MANISH SHRIVASTAVA EYE SPECIALISTRAIPUR
August 27, 2012
FAR EASTERN CARRIER Vs. STANDARD LITERATURE ASSOCIATES
November 1, 2012
FIIT JEE LTD Vs. PRAMOD PANWAR
April 23, 2012
FLAVIA MARY AGNES PAIS Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
April 12, 2012
FRIENDS CLUB Vs. COX & KINGS (INDIA) LTD
October 4, 2012
FRONTIER PEST CONTROL LTD Vs. PARDEEP MEHTA
August 1, 2012
FRONTIER REMEDIES Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
August 9, 2012
G K KANNAN Vs. BRANCH MANAGER M/S UNITED INDIA INSURANCE CO LTD
March 19, 2012
G. SURESH BABU NO. 29, WEST OODAI STREET, ANDIPATTI, ANDIPATTI TALUK, THENI DISTRICT TAMIL NADU Vs. N.M. MANIKANDAN NO. 10, VALLALAR LANE, EDAMAL STREET, THENI TALUK TAMIL NADU
September 20, 2012
GAJANAND ELASTIC INDUSTRIES Vs. NEW INDIA ASSURANCE CO. LTD
January 23, 2012
GAJENDRA AGARWAL Vs. SHANTI KUMARI SINHA
September 6, 2012
GANDIKOTA SUBBA RAO Vs. G. SRINATH
October 1, 2012
GANESH BABUSINGH RATHOD Vs. TULJA BHAWANI JEWELLERS
July 11, 2012
GANESH DEVELOPERS AND BUILDERS Vs. HILL VIEW WELFARE ASSOCIATION
August 16, 2012
GANGAR OPTICIANS PVT LTD Vs. HDFC BANK LTD
August 13, 2012
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August 9, 2012
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May 25, 2012
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May 23, 2012
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August 9, 2012
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August 13, 2012
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April 3, 2012
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August 14, 2012
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April 3, 2012
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February 22, 2012
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March 7, 2012
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July 3, 2012
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August 21, 2012
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November 2, 2012
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January 18, 2012
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July 13, 2012
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July 5, 2012
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August 3, 2012
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September 10, 2012
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August 21, 2012
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August 14, 2012
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June 27, 2012
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December 4, 2012
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January 10, 2012
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May 30, 2012
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May 22, 2012
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July 10, 2012
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July 4, 2012
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January 3, 2012
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September 20, 2012
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September 14, 2012
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October 9, 2012
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March 9, 2012
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February 24, 2012
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October 18, 2012
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August 23, 2012
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July 16, 2012
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November 26, 2012
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July 13, 2012
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May 31, 2012
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September 4, 2012
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January 24, 2012
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May 29, 2012
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August 17, 2012
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September 19, 2012
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September 19, 2012
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September 18, 2012
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September 5, 2012
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October 31, 2012
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July 16, 2012
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July 20, 2012
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July 10, 2012
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October 1, 2012
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January 17, 2012
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August 27, 2012
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November 20, 2012
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October 31, 2012
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September 20, 2012
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September 3, 2012
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November 29, 2012
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April 12, 2012
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May 25, 2012
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May 28, 2012
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May 2, 2012
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October 12, 2012
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September 7, 2012
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May 16, 2012
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October 5, 2012
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May 16, 2012
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November 20, 2012
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November 2, 2012
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September 11, 2012
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January 11, 2012
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April 24, 2012
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October 10, 2012
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May 21, 2012
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August 29, 2012
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December 5, 2012
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October 15, 2012
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March 5, 2012
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September 28, 2012
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November 19, 2012
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December 17, 2012
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January 3, 2012
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February 29, 2012
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August 14, 2012
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April 3, 2012
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May 8, 2012
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December 11, 2012
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October 9, 2012
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September 17, 2012
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March 6, 2012
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January 12, 2012
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August 1, 2012
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May 22, 2012
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August 29, 2012
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September 26, 2012
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April 16, 2012
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September 17, 2012
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December 5, 2012
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July 27, 2012
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April 27, 2012
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February 22, 2012
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July 5, 2012
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April 25, 2012
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July 5, 2012
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May 31, 2012
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September 17, 2012
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October 18, 2012
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July 19, 2012
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April 2, 2012
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January 4, 2012
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August 13, 2012
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August 30, 2012
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July 5, 2012
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November 26, 2012
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January 31, 2012
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November 26, 2012
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July 10, 2012
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July 18, 2012
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May 18, 2012
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August 21, 2012
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October 1, 2012
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January 18, 2012
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July 12, 2012
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August 6, 2012
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November 27, 2012
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July 11, 2012
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July 2, 2012
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January 19, 2012
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April 17, 2012
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April 24, 2012
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August 13, 2012
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July 19, 2012
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March 9, 2012
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September 11, 2012
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August 21, 2012
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March 2, 2012
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May 15, 2012
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February 16, 2012
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March 29, 2012
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November 22, 2012
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December 22, 2012
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August 21, 2012
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September 7, 2012
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April 23, 2012
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September 4, 2012
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July 4, 2012
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September 11, 2012
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November 5, 2012
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January 4, 2012
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April 24, 2012
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September 19, 2012
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September 18, 2012
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August 1, 2012
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August 17, 2012
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October 5, 2012
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September 7, 2012
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April 27, 2012
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August 14, 2012
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February 16, 2012
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August 6, 2012
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October 3, 2012
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March 6, 2012
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January 16, 2012
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May 29, 2012
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July 26, 2012
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July 3, 2012
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October 16, 2012
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October 4, 2012
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November 8, 2012
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October 11, 2012
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December 3, 2012
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November 8, 2012
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July 2, 2012
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August 3, 2012
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September 6, 2012
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July 3, 2012
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August 31, 2012
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January 17, 2012
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August 16, 2012
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March 7, 2012
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November 23, 2012
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May 29, 2012
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November 30, 2012
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March 21, 2012
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May 25, 2012
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August 16, 2012
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July 6, 2012
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November 21, 2012
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September 3, 2012
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March 14, 2012
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February 16, 2012
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January 5, 2012
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May 22, 2012
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May 3, 2012
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November 20, 2012
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February 27, 2012
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October 11, 2012
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April 26, 2012
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November 27, 2012
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October 17, 2012
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November 6, 2012
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May 29, 2012
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July 26, 2012
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May 1, 2012
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August 7, 2012
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October 12, 2012
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December 5, 2012
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November 22, 2012
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July 3, 2012
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April 25, 2012
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September 24, 2012
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October 17, 2012
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January 11, 2012
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August 24, 2012
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October 15, 2012
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December 13, 2012
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August 6, 2012
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September 17, 2012
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October 29, 2012
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October 17, 2012
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May 28, 2012
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April 24, 2012
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July 2, 2012
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January 18, 2012
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October 16, 2012
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July 6, 2012
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January 3, 2012
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October 11, 2012
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May 14, 2012
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August 24, 2012
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July 10, 2012
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July 10, 2012
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March 1, 2012
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March 14, 2012
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May 2, 2012
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October 11, 2012
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April 17, 2012
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July 10, 2012
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July 16, 2012
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October 11, 2012
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May 23, 2012
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July 10, 2012
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November 9, 2012
LIFE INSURANCE CORPORATION OF INDIA Vs. KAUSHILYA
October 4, 2012
LIFE INSURANCE CORPORATION OF INDIA Vs. RANJANA ANILRAO DHANDOLE
August 1, 2012
LIFE INSURANCE CORPORATION OF INDIA Vs. MALA GOYAL
September 10, 2012
LIFE INSURANCE CORPORATION OF INDIA Vs. C.P. SINHA
November 27, 2012
LIFE INSURANCE CORPORATION OF INDIA Vs. PRIYA SHARMA
November 2, 2012
LIFE INSURANCE CORPORATION OF INDIA Vs. PARAS RAM SETHI
July 18, 2012
LIFE INSURANCE CORPORATION OF INDIA Vs. SUREKHA SHANKAR JADHAV
July 31, 2012
LIFE INSURANCE CORPORATION OF INDIA Vs. CONSUMER EDUCATION AND RESEARCH SOCIETY
August 1, 2012
LIFE INSURANCE CORPORATION OF INDIA Vs. NARENDER SINGH S/O HAZARI LAL
July 2, 2012
LIFE INSURANCE CORPORATION OF INDIA Vs. M DHANALAKSHMI W/O LATE SHRI BHAGIRATH MAL
February 24, 2012
LIFE INSURANCE CORPORATION OF INDIA Vs. VINOD KUMAR GUPTA
May 16, 2012
LIFE INSURANCE CORPORATION OF INDIA Vs. MANDAVA GEETHA
August 23, 2012
LIFE INSURANCE CORPORATION OF INDIA Vs. GURUBALAPPA MALLIKARJUN UMRANI
August 16, 2012
LIFE INSURANCE CORPORATION OF INDIA Vs. LAKSHMAMMA
February 10, 2012
LIFE INSURANCE CORPORATION OF INDIA Vs. USHA WALIA
March 27, 2012
LIFE INSURANCE CORPORATION OF INDIA Vs. SUDESH
February 27, 2012
LIFE INSURANCE CORPORATION OF INDIA Vs. KUSUM PATRO
March 19, 2012
LIFE INSURANCE CORPORATION OF INDIA "JEEVAN JYOTHI 7-6-198, BIMA MARG JAGITYALANDHRA PRADESH THROUGH ITS BRANCH MANAGER Vs. MITTAPALLY JALA W/O MITTAPALLY LAXMINARAYANA AND ORS.
October 1, 2012
LIFE INSURANCE CORPORATION OF INDIA DIVISIONAL OFFICE KARNAL Vs. ANAND KUMAR S/O LATE BHAGWAN SINGH
January 13, 2012
LIFE INSURANCE CORPORATION OF INDIA LTD Vs. RAJ NANDAN JHA
August 13, 2012
LIFE INSURANCE CORPORATION OF INDIA REPRESENTED BY ITS BRANCH MANAGER Vs. RUPALI MONDAL WIFE OF GANESH CHANDRA MONDAL
May 22, 2012
LIPINA DAS Vs. URBAN CO OPERATIVE BANK LTD
May 30, 2012
LOKESH PARASHAR ADVOCATE Vs. IDEA CELLULAR LTD
April 20, 2012
LONGOWAL SPINNING MILLS PVT.LTD Vs. NEW INDIA ASSURANCE CO.LTD
November 7, 2012
LORD SHIVA CO-OPERATIVE GROUP HOUSING SOCIETY Vs. CAPTAIN VISHNU BHAGWAN SHARMA
February 28, 2012
LT. COL. MANGAL SINGH NAGAL Vs. HUDA & ANR.
September 6, 2012
LUCKNOW DEVELOPMENT AUTHORITY Vs. RAM BABU MEHROTRA
November 19, 2012
LUDHIANA IMPROVEMENT TRUST LUDHIANA Vs. NIRMALJIT KAUR
January 3, 2012
LUDHIANA IMPROVEMENT TRUST LUDHIANA THROUGH ITS CHAIRMAN Vs. NIRMALJIT KAUR D/O S NARINDER SINGH
May 28, 2012
LUFTHANSA GERMAN AIRLINES Vs. R BHASKARAN
July 26, 2012
LUFTHANSA GERMAN AIRLINES Vs. SUNIL KOTHARI
November 22, 2012
M L AGRAWAL SON OF LATE PYARE LAL Vs. REGIONAL MANAGER AND ADMINISTRATOR UTI INVESTMENT SERVICES LTD
January 4, 2012
M LAKSHMA REDDY Vs. M/S VISHNU HOMES AND BUILDERS AND DEVELOPERS
August 13, 2012
M O H LEATHERS REPRESENTED BY ITS MANAGING PARTNER ZEENATH IQBAL Vs. UNITED COMMERCIAL BANK REPRESENTED BY ITS CHIEF MANAGER
March 30, 2012
M P HOUSING BOARD THROUGH ITS ESTATE OFFICER Vs. SUDHIR MISHRA S/O R P MISHRA
July 18, 2012
M PERUMAL S/O MUTHU KARUPPAN Vs. SALEM POLY CLINIC REP BY K N RAO
July 18, 2012
M SATYA PRABHAKARA RAO Vs. VICE CHAIRMAN AND MANAGING
April 12, 2012
M SRINIVAS Vs. B M DAYA SHANKAR
February 22, 2012
M. BHASKAR Vs. KARNATAKA STATE CONSUMER DISPUTES REDRESSAL COMMISSION
October 31, 2012
M. I. PLYWOOD INDUSTRIES Vs. SENIOR BRANCH MANAGER CANARA BANK
December 5, 2012
M.P. HOUSING BOARD & ANR. Vs. RAKESH KUMAR AVASTHI & ANR.
August 17, 2012
M/S ARIHANT BUILDERS Vs. GAURAV ANAND CO-OP. HOUSING SOCIETY LTD
October 9, 2012
M/S DAMODAR GAS SERVICE Vs. ORIENTAL INSURANCE CO LTD
July 18, 2012
M/S IDBI BANK LTD Vs. HASH CHAND JAIN
October 15, 2012
M/S KUONI TRAVEL (INDIA) PVT LTD Vs. ARUN SINHA
January 23, 2012
M/S M.J.M. PROPERTIES Vs. KUMARESH MAJUMDAR
October 15, 2012
M/S MAGMA LEASING LIMITED Vs. BHARAT SINGH
August 9, 2012
M/S MARUTI COUNTRYWIDE AUTO FINANCE SERVICES PVT. LTD Vs. RAJ RANI AGARWAL
October 11, 2012
M/S RAJESH BRICK FIELD Vs. RAM NARESH
October 3, 2012
M/S STERLING ESTATES AND PROPERTIES LTD Vs. G. KESHAV RAJ PRESS PHOTOGRAPHER
September 6, 2012
M/S SUN PHARMACEUTICAL INDUSTRIES LTD Vs. MANAGING DIRECTOR
October 1, 2012
M/S. A.G. DEVELOPERS Vs. AMAR KUMAR CHABRA
October 12, 2012
M/S. CITIMAKE BUILDERS PVT. LTD Vs. SAMATA SAHAKARI BANK LTD
October 16, 2012
M/S. JINDAL PHOTO FILMS LTD Vs. M/S. NAVRANG ROADWAYS
October 3, 2012
M/S. KAPIL CHIT FUNDS PVT LTD. Vs. B.K. UDAY SANYASI RAO
December 17, 2012
M/S. SAFE HOME DEVELOPERS AND CONTRACTORS Vs. SAMATA SAHAKARI BANK LTD
October 16, 2012
M/S. SYDNEY & LYDON REALTORS & ASSOCIATES Vs. M/S. GOA MOTORS PVT. LTD.
September 25, 2012
MAA CHAMUNDA COLD STORAGE Vs. HARINARAYAN S/O SHIVNARAYAN
November 7, 2012
MADAN LAL ARORA Vs. DHARAMPAL
August 8, 2012
MADHU RATHOUR Vs. SOUTH DELHI UNIVERSITY TEACHERS
October 16, 2012
MAGMA FINCORP LTD Vs. SUBHANKAR SINGH
July 13, 2012
MAGMA LEASING LIMITED Vs. BHARAT SINGH
August 13, 2012
MAGNA NAND S/O LATE SH CHANDER DUTT Vs. HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ESTATE OFFICER
July 2, 2012
MAHABIR Vs. C D SHARMA
April 19, 2012
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November 6, 2012
MAHESH MITTAL Vs. UNITED INDIA INSURANCE CO. LTD
May 22, 2012
MAHIMA REAL ESTATE (P) LTD Vs. RADHEYSHYAM SHARMA
February 2, 2012
MAHINDER BANSAL Vs. SDO, CITY SUB DIVISION
September 3, 2012
MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD Vs. BIPRA CHARAN PRADHAN
August 7, 2012
MAHINDRA HOLIDAYS & RESORTS INDIA LTD Vs. VASANTKUMAR H. KHANDELWAL
September 18, 2012
MAHYCO MONSANTO BIO TECH INDIA LTD Vs. DODDABASAPPA
April 10, 2012
MAHYCO SEEDS LTD Vs. SHARAD MOTIRAO KANKALE
March 23, 2012
MAHYCO VEGETABLE SEEDS LTD Vs. G SREENIVASA REDDY
March 20, 2012
MALKIAT KAUR W/O FAQIR SINGH Vs. LIC OF INDIA DIVISIONAL OFFICE MODEL TOWN ROAD
May 23, 2012
MALNAD HOSPITAL AND INSTITUTE OF ONCOLOGY Vs. H C ERANNA SON OF LATE H B CHANDRAPPA HOSUR
July 3, 2012
MANAGER CAUVERY KALPATHARU Vs. Y R CHANDRA MURTHY
August 22, 2012
MANAGING DIRECTOR AJEET SEEDS LTD , AND ORS Vs. K RANGA REDDY, S/O K SUNKI REDDY, AND ORS
August 8, 2012
MANAGING DIRECTOR DHARMAPURI DISTRICT CO OPERATIVE MILK PRODUCERS UNION LTD Vs. SPECIAL OFFICER/JOINT REGISTRAR
July 12, 2012
MANAGING DIRECTOR KIRAN KRISHNA AGRO TECH LTD SITARAMADARA Vs. P V SHANTHA KUMARI R/O JOURNALIST COLONY
April 26, 2012
MANEK NAUSHIR TADIWALA Vs. UNITED INDIA INSURANCE CO LTD
July 9, 2012
MANJIT KAUR Vs. NATIONAL INSURANCE COMPANY LIMITED
October 5, 2012
MANJU SHARMA @ MAMTA BHARDWAJ Vs. LIFE INSURANCE CORPORATION OF INDIA
November 1, 2012
MANJULA DAS Vs. ASHOK LEYLAND FINANCE LTD
July 9, 2012
MANOJ KUMAR SINGH Vs. SECRETARY, DEPARTMENT OF POST AND TELEGRAPH
July 27, 2012
MANOJ SARAF Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
October 30, 2012
MAQBOOL ALAM ANSARI Vs. M S K MAPARA PROPRIETOR PIONEER BUILDERS
February 9, 2012
MARUTHI SUZUKI INDIA LTD Vs. VETTOOR R JAYAPRAKASH S/O LATE RAMAKRISHNAN AND ORS
July 26, 2012
MARUTI SUZUKI (INDIA) LTD Vs. ASHU BAJAJ
July 17, 2012
MARUTI SUZUKI INDIA LTD. Vs. B.P. GAYATHRI
August 7, 2012
MARUTI UDYOG LIMITED Vs. R SACHDEV
August 6, 2012
MASTER PURUSHOTTAM Vs. APOLLO CHILDRENS HEART HOSPITAL
December 3, 2012
MATA GUJRI COLLEGE Vs. RITIKA SHARMA, JAGVIR SINGH AND BIKRAM SINGH
November 1, 2012
MCS COMPUTER SERVICES P LTD Vs. ALLENA AUTO INDUSTRIES PVT LTD
March 14, 2012
MEENA DEVI Vs. NEW INDIA ASSURANCE CO. LTD
March 22, 2012
MEENU AGGARWAL Vs. JMD PROMOTERS LTD
February 14, 2012
MEERUT DEVELOPMENT AUTHORITY Vs. ASHOK KUMAR SOOD
September 3, 2012
MEHERNOSH KERSI KHAMBATTA Vs. VENKATRAMA NURSING HOME
December 6, 2012
MEHTA BUILD CON LTD Vs. KANTA RANI
January 6, 2012
MEMBERS OF THE ATULRAJ Vs. RAJUL R SHAH
September 6, 2012
MERLIN PROJECTS LTD & ANR Vs. PANDAV ROY & ANR
May 29, 2012
MERRIDIAN PROMOTERS PVT LTD Vs. HARISH NARAYAN RAGHANI
September 5, 2012
MET LIFE INDIA INSURANCE COMPANY LIMITED Vs. ALTURI SRI VENKATESWARA RAO
October 5, 2012
MET LIFE INDIA INSURANCE COMPANY LTD Vs. ADDANKI SATYANARAYANA
July 12, 2012
MILROC DEVELOPMENT CO Vs. ANTONIETA RIBEIRO DE SOUZA
November 1, 2012
MINOR HARSH AMIT KUMAR SHETH AND ORS Vs. SHETH HOSPITAL AND MATERNITY HOME AND ORS
September 19, 2012
MINOR NISHA @ PINKI KUTARMAL SONI AND ORS. Vs. SURESH MADAN PATEL (DR.)
October 29, 2012
MITTHOOLAL PRAJAPATI FARMER S/O SHRI SATAI PRAJAPATI Vs. NATIONAL INSURANCE CO LTD THROUGH REGIONAL MANAGER
March 2, 2012
MOHAL LAL S/O SH CHOKA KATARA Vs. NEW INDIA INSURANCE CO LTD
July 31, 2012
MOHAMED YASUF S/O LATE K AHAMED SAB Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 21, 2012
MOHAN LAL Vs. NATIONAL INSURANCE CO LTD
March 29, 2012
MOHAN LAL BENAL Vs. ICICI PRUDENTIAL LIFE INSURANCE CO. LTD
October 16, 2012
MOHAN SINGH Vs. NATIONAL INSURANCE CO LTD
August 14, 2012
MOHINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
April 30, 2012
MOOL CHAND KHAIRATI RAM HOSPITAL AND AYURVEDIC RESEARCH INSTITUTE Vs. NARESH KUMAR SHARMA
December 3, 2012
MOTISONS SECURITIES PVT. LTD Vs. ORIENTAL INSURANCE CO. LTD
February 1, 2012
MUDIPALLI ELLAPPA RAVI Vs. ROYAL SUNDARAM ALLIANZ INSURANCE COMPANY LTD
September 6, 2012
MUNDI CO-OPERATIVE HOUSING BUILDING SOCIETY LTD Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
March 14, 2012
MUSHTAQ MOHD. Vs. NATIONAL INSURANCE COMPANY LTD
November 6, 2012
N.P. MAHADEVAN Vs. CENTRAL BANK OF INDIA
September 13, 2012
N.V. BUILDERS AND DEVELOPERS Vs. R.G. SAATPUTE (DR.) & ORS.
September 7, 2012
N.Y. THAJUDHEEN Vs. K.J. MARBLES
February 23, 2012
NAGPUR GOLDEN TRANSPORT CO LTD Vs. VISHWABHARTI STORE
May 25, 2012
NAKUL Vs. LIC OF INDIA
January 11, 2012
NANDINI BHAJIPALA VA FALFALAWAL UTPADAK SAHAKARI SANGH MARYADIT Vs. UNITED INDIA INSURANCE CO. LTD
November 20, 2012
NARANGIBEN SUBODHCHANDRA SHAH Vs. GUJARAT RESEARCH AND MEDICAL INSTITUTE
July 4, 2012
NARAYAN MURTY Vs. CHRISTIAN HOSPITAL FOR WOMEN AND CHILDREN
April 26, 2012
NARAYANA EDUCATIONAL INSTITUTION Vs. T.R. ANJANEYULU
September 7, 2012
NARAYANA IIT ACADEMY Vs. ATISHYA JAIN S/O SHRI ASHWANI JAIN
February 14, 2012
NARENDRA K SODHI Vs. NANDINI N JADHAV
April 16, 2012
NARENDRA KUMAR AGARWAL Vs. ORIENTAL INSURANCE CO. LTD
July 11, 2012
NARESH KUMAR Vs. RELIANCE GENERAL INSURANCE CO. LTD
October 10, 2012
NARESH KUMAR SANDESHKUMAR Vs. UNITED INDIA INSURANCE CO LTD
March 29, 2012
NARINDER KAUR Vs. LIC OF INDIA
May 24, 2012
NARINDER SINGH, SUKHDEV SINGH BOTH SONS OF SHRI JEET SINGH Vs. J M MOTORS AND ORS
September 18, 2012
NARNE ESTATES PVT LTD Vs. D ARUN KUMAR
August 3, 2012
NATIONAL AVIATION COMPANY OF INDIA LTD Vs. R K AGARWAL
May 2, 2012
NATIONAL CONTROLLING EQUIPMENT INDUSTRIES Vs. NATIONAL INSURANCE CO. LTD
November 5, 2012
NATIONAL INSURANCE CO LTD Vs. KASHMIRI
October 18, 2012
NATIONAL INSURANCE CO LTD Vs. THEEGALA LAXMI
January 27, 2012
NATIONAL INSURANCE CO LTD Vs. SOMA DEVI
March 2, 2012
NATIONAL INSURANCE CO LTD Vs. VASUNDHARA SALES PVT LTD
March 30, 2012
NATIONAL INSURANCE CO LTD Vs. SHIV SHANKAR SONI S/O SHRI RAM PRASAD SONI
May 7, 2012
NATIONAL INSURANCE CO LTD Vs. M JAYAKARA
July 27, 2012
NATIONAL INSURANCE CO LTD Vs. GIRIN R SHAH
July 5, 2012
NATIONAL INSURANCE CO LTD Vs. SINGARENI COLLIERIES CO LTD
October 31, 2012
NATIONAL INSURANCE CO. LTD Vs. GIRIRAJ PROTEINS
September 3, 2012
NATIONAL INSURANCE CO. LTD Vs. JYOTHI TOBACCO TRADERS
September 18, 2012
NATIONAL INSURANCE CO. LTD Vs. AJAY INDUSTRIAL CORPORATION, PRECISION PIPES AND PROFILES
December 5, 2012
NATIONAL INSURANCE CO. LTD Vs. BELA MAHAJAN
November 23, 2012
NATIONAL INSURANCE CO. LTD Vs. SUBHASH CHANDER
October 1, 2012
NATIONAL INSURANCE CO. LTD. Vs. SHIV SHANKAR SONI
May 1, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. BACHINA SREENIVASULU
September 7, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. S VENKATA LAKASHMAMMA
October 16, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. D A V P G COLLEGE
January 10, 2012
NATIONAL INSURANCE COMPANY LIMITED THROUGH ASSISTANT MANAGER Vs. HARI CHAND S/O NANT RAM
January 4, 2012
NATIONAL INSURANCE COMPANY LTD Vs. ASHOK KUMAR GUPTA
February 28, 2012
NATIONAL INSURANCE COMPANY LTD Vs. MOHD ISHAQ
February 28, 2012
NATIONAL INSURANCE COMPANY LTD Vs. S AMIRTHARAJ
July 26, 2012
NATIONAL INSURANCE COMPANY LTD Vs. NATURAL & ESSENTIAL OILS PVT LTD
July 23, 2012
NATIONAL INSURANCE COMPANY LTD Vs. N K FINANCIERS & ANR
February 13, 2012
NATIONAL INSURANCE COMPANY LTD Vs. MAYUR RAJ SINGH
October 1, 2012
NATIONAL INSURANCE COMPANY LTD CUTTACK DIVISIONAL OFFICE Vs. BISWANATH TRADERS
January 31, 2012
NATIONAL SECURITIES DEPOSITORY LTD Vs. SHIVARAJ R NELIVIGI
January 5, 2012
NATIONAL SMALL INDUSTRIES CORPORATION LTD Vs. PUNJAB & SIND BANK
September 4, 2012
NAVJIVAN ROLLER FLOUR AND PULSE MILLS LTD Vs. NATIONAL INSURANCE COMPANY LTD
July 9, 2012
NEELAM CHHABRA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
May 29, 2012
NEELAM P. CHAWLA Vs. GODAVARI V. NAGPAL
July 9, 2012
NEELAM SHANKAR AND ORS Vs. B S KUMAR, H S VEENA AND ORS
August 7, 2012
NEW AGE SCIENCE COLLEGE Vs. ARABINDA GHOSE
August 8, 2012
NEW INDIA ASSURANCE CO LTD Vs. CHANDU LAL RONAK RAM DING MANDI
July 10, 2012
NEW INDIA ASSURANCE CO LTD Vs. DEVRAJBHAI MEPABHAI BHOJANI R/O VIRANI NAGAR
July 12, 2012
NEW INDIA ASSURANCE CO LTD Vs. PRATAPRAO H PAWAR
January 11, 2012
NEW INDIA ASSURANCE CO LTD Vs. L K P MERCHANT FINANCING LTD
July 26, 2012
NEW INDIA ASSURANCE CO LTD Vs. SATVINDER KAUR
April 2, 2012
NEW INDIA ASSURANCE CO LTD Vs. SANJIV BANSAL
May 1, 2012
NEW INDIA ASSURANCE CO LTD Vs. KEMPE GOWDA R/O LATE LINGE GODWA
March 2, 2012
NEW INDIA ASSURANCE CO LTD Vs. MUSHARAF ALAM
February 29, 2012
NEW INDIA ASSURANCE CO LTD Vs. DEORAO MADHAVRAO CHOTHMAL
February 22, 2012
NEW INDIA ASSURANCE CO LTD Vs. DANI MOURDHWAJ COLD STORAGE PVT LTD
February 10, 2012
NEW INDIA ASSURANCE CO LTD Vs. DARVESH OIL CARRIERS PVT LTD
January 11, 2012
NEW INDIA ASSURANCE CO LTD Vs. LASA FOOTWEAR
November 20, 2012
NEW INDIA ASSURANCE CO LTD Vs. SHIV SHANKER BHATIA CO
September 3, 2012
NEW INDIA ASSURANCE CO. LTD Vs. SAL C.T. SCAN CENTRE
November 5, 2012
NEW INDIA ASSURANCE CO. LTD Vs. FEBAMA AGENCIES
November 20, 2012
NEW INDIA ASSURANCE CO. LTD Vs. PANCHSHEEL JEWELERS
December 14, 2012
NEW INDIA ASSURANCE CO. LTD Vs. K.M.BABU REDDY
September 18, 2012
NEW INDIA ASSURANCE CO. LTD Vs. SREE SREE MADAN MOHAN RICE MILL
September 11, 2012
NEW INDIA ASSURANCE CO. LTD Vs. BHIKA KHAN
May 29, 2012
NEW INDIA ASSURANCE CO. LTD Vs. LASA FOOTWEAR
September 20, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. VINITA BAI
July 13, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. SHIKHA BHATIA
September 25, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. BHARAT OIL & ANIMAL FOOD INDUSTRY
July 31, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. A. KALAVATHI
August 8, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. CHEMCO STEEL LTD.
August 24, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. DHARAMBIR & ANR.
September 3, 2012
NEW INDIA ASSURANCE CO. LTD. THROUGH ITS MANAGER & ORS. Vs. M/S. JAKARDO PRINT GRAPHICS PVT. LTD. THROUGH ITS PARTNER.
October 9, 2012
NEW INDIA ASSURANCE CO. LTD.— Vs. M.Y. INTERNATIONAL
September 7, 2012
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September 14, 2012
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September 25, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. V MANIRAJU S/O VENKATAPPA
August 21, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. BANWARI LAL CHADDHA
August 17, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. JASPAL SINGH
August 6, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. DURGA BRICKS INDUSTRIES
July 12, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. HARINDER PAUL SINGH THROUGH HIS LEGAL HEIRS
May 15, 2012
NEW INDIA ASSURANCE COMPANY LTD. Vs. HARINDER PAUL SINGH (SINCE DECEASED)
May 5, 2012
NEW INDIA ASSURANCE COMPANY LTD. Vs. MANDEEP SINGH
July 20, 2012
NEW INDIA INSURANCE COMPANY Vs. SACHIN BHARDWAJ
May 30, 2012
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December 6, 2012
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January 10, 2012
NIIT LTD AND ORS Vs. ANU KOHLI AND ORS
September 3, 2012
NIIT LTD NIIT HOUSE Vs. POOJA CHUGH
May 25, 2012
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February 13, 2012
NIMAI CHANDRA BHATTACHARJEE Vs. NATIONAL INSURANCE COMPANY LTD
July 1, 2012
NIMAI CHANDRA BHATTACHERJEE SON OF LATE KUMUD NATH BHATTACHARJEE Vs. SENIOR DIVISIONAL MANAGER DIVISIONAL OFFICE
July 3, 2012
NIPPY JEWELLERS Vs. ASHOK KUMAR NABHEWALA
April 30, 2012
NIRMAL SINGH Vs. ORIENTAL INSURANCE COMPANY LTD
November 5, 2012
NITIN MEHTA BUILDER & DEVELOPER MANAGING DIRECTOR Vs. PRASHANT KUMAR VIJAY KUMAR JAIN
March 1, 2012
NITIN MITTAL S/O SH. VED PRAKASH MITTAL R/O C-2/132, JANAK PURI NEW DELHI - 110058 Vs. PIND BALLUCHI RESTAURANT J-2/1, B.K. DUTTA MARKET, RAJOURI GARDEN, NEW DELHI
August 1, 2012
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September 11, 2012
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July 2, 2012
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March 9, 2012
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May 18, 2012
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September 3, 2012
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July 11, 2012
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May 18, 2012
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January 20, 2012
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September 3, 2012
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March 19, 2012
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September 5, 2012
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October 8, 2012
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October 31, 2012
ORIENTAL INSURANCE CO LTD Vs. CHANDRAKANT KISAN KHATALE
September 3, 2012
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August 29, 2012
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July 30, 2012
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July 2, 2012
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April 26, 2012
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March 23, 2012
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February 27, 2012
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March 14, 2012
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March 14, 2012
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August 6, 2012
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August 9, 2012
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February 16, 2012
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December 10, 2012
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September 18, 2012
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July 5, 2012
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May 29, 2012
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May 21, 2012
ORIENTAL INSURANCE CO. LTD. Vs. ASHWANI KUMAR
July 17, 2012
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October 4, 2012
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August 1, 2012
ORIENTAL INSURANCE COMPANY LIMITED Vs. ADDITIONAL SECRETARY CHHATTISGARH
April 4, 2012
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October 19, 2012
ORIENTAL INSURANCE COMPANY LIMITED Vs. K. NARASIMHA REDDY
August 3, 2012
ORIENTAL INSURANCE COMPANY LIMITED AND ANOTHER Vs. ANIL RAJGARHIA AND ANOTHER
September 15, 2012
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May 24, 2012
ORISSA STATE FINANCIAL COMPANY Vs. MOHD AJHAR ALI
March 21, 2012
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September 12, 2012
P K BHANDARI Vs. AVAS YUKT AND ORS
November 7, 2012
P NIRMALA DEVI Vs. P VENKATESHWAR RAO
February 10, 2012
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January 24, 2012
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September 14, 2012
PADMA HIMGHAR PVT LTD Vs. GHANSHYAM SAHA
March 22, 2012
PAL SINGH Vs. ORIENTAL INSURANCE CO LTD
July 3, 2012
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November 5, 2012
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November 29, 2012
PANNABEN PADAMSI ASAR Vs. VILAS RAMDAS BORANE
December 3, 2012
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July 13, 2012
PARAS INDUSTRIES, NEAR BHUPINDER SPINNING MILLS Vs. NATIONAL INSURANCE COMPANY LTD AND ORS
August 3, 2012
PARMOD KUMAR MALIK Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
November 8, 2012
PARTAP SINGH YADAV Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
September 25, 2012
PARUL CREATIONS THROUGH ITS PROPRIETOR DARSHANA SINGLA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
July 20, 2012
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March 9, 2012
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August 17, 2012
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February 23, 2012
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July 18, 2012
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April 23, 2012
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August 24, 2012
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November 19, 2012
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January 10, 2012
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October 3, 2012
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January 11, 2012
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September 14, 2012
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July 19, 2012
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July 16, 2012
POTHIREDDIPALLI SUGUNAVATI Vs. BHARAT PETROLEUM CORPORATION LTD.
August 24, 2012
PRADESHIK CO-OPERATIVE DAIRY FEDERATION LTD Vs. UNITED INDIA INSURANCE CO LTD
July 16, 2012
PRAGATHI HOSPITALS, NIZAMABAD Vs. KUMARI SHIRISHA MADHURI
November 1, 2012
PRAHLAD Vs. ORIENTAL INSURANCE COMPANY LIMITED
November 22, 2012
PRAHLAD & ANR. Vs. ORIENTAL INSURANCE COMPANY LTD.
November 23, 2012
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November 21, 2012
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April 24, 2012
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April 25, 2012
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September 17, 2012
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August 6, 2012
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July 26, 2012
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August 13, 2012
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July 10, 2012
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May 23, 2012
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July 13, 2012
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July 18, 2012
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September 7, 2012
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January 3, 2012
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August 1, 2012
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July 26, 2012
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July 13, 2012
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January 13, 2012
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January 13, 2012
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July 3, 2012
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August 28, 2012
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March 29, 2012
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August 6, 2012
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November 5, 2012
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September 10, 2012
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May 21, 2012
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October 3, 2012
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October 16, 2012
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November 20, 2012
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December 14, 2012
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December 14, 2012
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February 27, 2012
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July 5, 2012
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January 17, 2012
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September 5, 2012
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September 3, 2012
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July 17, 2012
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September 11, 2012
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April 30, 2012
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August 22, 2012
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August 14, 2012
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March 5, 2012
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May 23, 2012
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May 14, 2012
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February 15, 2012
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January 19, 2012
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July 11, 2012
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March 29, 2012
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December 5, 2012
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September 3, 2012
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March 23, 2012
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May 8, 2012
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September 7, 2012
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August 1, 2012
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September 4, 2012
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November 9, 2012
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September 10, 2012
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November 26, 2012
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August 7, 2012
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November 5, 2012
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February 19, 2012
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February 14, 2012
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July 5, 2012
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July 10, 2012
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August 14, 2012
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October 1, 2012
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April 10, 2012
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April 11, 2012
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October 18, 2012
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October 18, 2012
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October 18, 2012
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October 12, 2012
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March 1, 2012
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January 23, 2012
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August 1, 2012
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November 19, 2012
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September 18, 2012
RAJESH KUMAR Vs. NEW INDIA ASSURANCE CO. LTD
March 23, 2012
RAJESH SHARDA Vs. NEW INDIA ASSURANCE CO. LTD
December 10, 2012
RAJESH TEXTILES Vs. NATIONAL INSURANCE CO. LTD
September 3, 2012
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May 14, 2012
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September 21, 2012
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September 24, 2012
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July 16, 2012
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July 3, 2012
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August 8, 2012
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April 10, 2012
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November 8, 2012
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May 11, 2012
RAM AVATAR SHARMA Vs. NABIN K PATTANAIK DR PATTANAIK LASER EYE INSTITUTE
January 25, 2012
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December 3, 2012
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November 22, 2012
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November 9, 2012
RAM SARAN MALHOTRA R/O HOUSE NO. 3261/1, SECTOR-41-D, CHANDIGARH Vs. SALES DIRECTOR, CITICORP MARUTI FINANCE LTD
February 14, 2012
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March 14, 2012
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July 17, 2012
RAMESH KUMAR S/O SH DHOOP SINGH Vs. H U D A HISSAR THROUGH ITS ADMINISTRATOR
July 12, 2012
RAMESH KUMAR SIHAN HANS ALIAS RAMESH KUMAR Vs. GOYAL EYE INSTITUTE
March 30, 2012
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October 4, 2012
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August 7, 2012
RATHI BROTHERS Vs. UNITED INDIA INSURANCE CO LTD
January 20, 2012
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May 21, 2012
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November 28, 2012
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May 22, 2012
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August 29, 2012
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April 23, 2012
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January 11, 2012
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May 1, 2012
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April 4, 2012
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December 6, 2012
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February 16, 2012
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May 17, 2012
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August 27, 2012
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July 13, 2012
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October 1, 2012
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October 3, 2012
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July 17, 2012
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December 13, 2012
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April 16, 2012
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January 13, 2012
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May 9, 2012
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September 11, 2012
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November 20, 2012
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March 20, 2012
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August 27, 2012
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May 28, 2012
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July 6, 2012
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July 10, 2012
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October 10, 2012
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October 10, 2012
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November 21, 2012
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October 1, 2012
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May 11, 2012
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July 12, 2012
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May 15, 2012
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January 2, 2012
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April 4, 2012
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September 3, 2012
SAHEED BHAGAT SINGH PUBLIC SCHOOL Vs. ANOOP SINGH
August 16, 2012
SAHIL GARDEN CO-OP. H. SOCIETY LTD Vs. PARANJPE ESTATES & DEVELOPMENT COMPANY PVT. LTD
July 4, 2012
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May 7, 2012
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March 21, 2012
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August 28, 2012
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September 3, 2012
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May 30, 2012
SANGALI, MIRAJ & KUPWAD CITY CORPORATION Vs. GAJARABAI BALKRISHNA PARCHE
March 30, 2012
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October 18, 2012
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October 1, 2012
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August 21, 2012
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August 27, 2012
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October 5, 2012
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July 9, 2012
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August 1, 2012
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May 21, 2012
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September 27, 2012
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November 1, 2012
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September 12, 2012
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March 14, 2012
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October 3, 2012
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October 17, 2012
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July 3, 2012
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September 27, 2012
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July 25, 2012
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July 16, 2012
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January 9, 2012
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January 20, 2012
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July 13, 2012
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April 4, 2012
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July 12, 2012
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March 1, 2012
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November 5, 2012
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March 29, 2012
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October 8, 2012
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July 19, 2012
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August 16, 2012
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December 7, 2012
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February 14, 2012
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September 3, 2012
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October 15, 2012
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May 9, 2012
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September 5, 2012
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September 11, 2012
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July 26, 2012
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July 30, 2012
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August 3, 2012
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April 17, 2012
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September 17, 2012
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August 23, 2012
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February 3, 2012
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April 24, 2012
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May 29, 2012
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December 5, 2012
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July 23, 2012
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July 19, 2012
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July 9, 2012
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January 25, 2012
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September 20, 2012
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May 21, 2012
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September 20, 2012
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October 18, 2012
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August 13, 2012
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September 14, 2012
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February 28, 2012
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July 23, 2012
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October 1, 2012
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July 3, 2012
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December 6, 2012
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February 14, 2012
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September 21, 2012
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December 4, 2012
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July 12, 2012
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April 11, 2012
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October 12, 2012
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October 15, 2012
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March 16, 2012
SRIPATHI U Vs. VICENT D€™ALMEIDA
November 29, 2012
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November 1, 2012
ST. JOSEPH’S HOSPITAL Vs. JIMMY P. K
October 5, 2012
ST. STEPHAN HOSPITAL Vs. SIYA RAM SAGAR
November 6, 2012
STANDARD CHARTERED BANK Vs. NARAN BHAI SHAMJIBHAI BHANDARI
December 10, 2012
STANDARD CHARTERED BANK 9 - 10, BAHADUR SHAH ZAFAR MARG NEW DELHI Vs. HIMANSHU SHARMA SON OF SHRI DINESH SHARMA RESIDENT OF 1-E-45, SUBHASH COLONY NEAR KHANDELWAL COLLEGE SHASTRI NAGAR, JAIPUR
November 8, 2012
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February 29, 2012
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April 2, 2012
STATE BANK OF INDIA Vs. GOOD EARTH SYNTHETICS
May 4, 2012
STATE BANK OF INDIA Vs. SHAMBHU NARAIN SINHA
May 29, 2012
STATE BANK OF INDIA Vs. JOICE JOHNY
July 27, 2012
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July 2, 2012
STATE BANK OF INDIA CORPORATE OFFICE Vs. N K SHARMA
January 4, 2012
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May 11, 2012
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August 27, 2012
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September 6, 2012
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August 16, 2012
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August 1, 2012
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December 3, 2012
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December 7, 2012
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July 16, 2012
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May 24, 2012
SUBHASH CHAND Vs. GURGAON GRAMIN BANK
February 29, 2012
SUBODH KUMAR BAHETI Vs. DELHI DEVELOPMENT AUTHORITY
October 29, 2012
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July 12, 2012
SUHAS G. RAHURKAR Vs. MRUNALINI R. HARIDSAS & ANR.
August 16, 2012
SUKARAN KUMAR JAIN PROP NEW KAILASH JEWELLERY HOUSE Vs. ORIENTAL INSURANCE CO LTD
January 10, 2012
SUKHBASI LAL BAJPAI AND ORS Vs. CHIEF SECRETARY (HOUSE), U P GOVERNMENT AND ORS
August 13, 2012
SUKHBIR SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
November 2, 2012
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November 6, 2012
SUMAN CHUGH Vs. NATIONAL INSURANCE CO. LTD
October 15, 2012
SUMIT KUMAR AGARWAL Vs. ORIENTAL INSURANCE CO. LTD
January 17, 2012
SUNDARAM BNP PARIBAS Vs. CONSUMER GUIDANCE SOCIETY
November 27, 2012
SUNEER PARAMBADAN Vs. UNITED INDIA INSURANCE COMPANY LTD
August 1, 2012
SUNIL GAUTAM Vs. NATIONAL INSURANCE COMPANY LTD
May 7, 2012
SUNIL J. VARMA Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION LTD
October 9, 2012
SUNIL KAURA Vs. UNITED INDIA INSURANCE CO. LTD.
August 21, 2012
SUNIL KUMAR S/O LATE LAKHAN RAM Vs. B M SAHARA INDIA COMMERCIAL CORPORATION LTD
July 11, 2012
SUNIL MANTRI REALITY LTD Vs. K. SREELATHA
August 27, 2012
SUNIT ENTERPRISES Vs. MOHANLAL N JOGI
October 8, 2012
SUPDT. OF POST OFFICE, BHANDUP, MUMBAI Vs. ASCHARYA LAL SADANA
August 30, 2012
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July 26, 2012
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August 22, 2012
SUPERINTENDENT OF POST OFFICES BANGALORE SOUTH DIVISION Vs. MANJIT KAUR SODHI
April 13, 2012
SURENDRA KUMAR SAHOO Vs. BRANCH MANAGER, INDUSIND BANK LTD
October 1, 2012
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May 15, 2012
SURESH BHATIA Vs. ASHA RANI W/O SHRI RAJ KUMAR
May 15, 2012
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March 2, 2012
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March 21, 2012
SURESH KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
September 12, 2012
SURESH KUMAR Vs. NATIONAL INSURANCE COMPANY LTD
November 5, 2012
SURESHA NANDA Vs. ANOOP KUMAR M S MCH UROLOGY CONSULTANT IN UROLOGY
March 14, 2012
SURJIT J JAIN Vs. NEW INDIA ASSURANCE CO LTD
May 8, 2012
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July 3, 2012
SWAGAT APPARELS Vs. NEW INDIA ASSURANCE CO LTD
August 31, 2012
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November 9, 2012
SWASTIK ENTERPRISES Vs. NATIONAL INSURANCE COMPANY LTD
August 7, 2012
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July 26, 2012
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May 29, 2012
T N DAS S/O SH KALYAN DAS R/O NAMNAKALA Vs. ORIENTAL INSURANCE CO LTD AND ORS
September 7, 2012
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December 5, 2012
T. ODELU Vs. NEW INDIA ASSURANCE COMPANY LTD
March 5, 2012
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October 10, 2012
TAJ WATCH & CO Vs. BRANCH MANAGER, UNITED INDIA INSURANCE CO LTD
September 17, 2012
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November 2, 2012
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September 6, 2012
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November 5, 2012
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August 3, 2012
TARA CHAND VERMA Vs. NATIONAL INSURANCE CO LTD
September 11, 2012
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February 20, 2012
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February 10, 2012
TARUN INDUSTRIAL CORPORATION, Vs. NAVEEN AGGARWAL
October 15, 2012
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September 20, 2012
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October 18, 2012
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August 7, 2012
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April 4, 2012
TATA MOTORS LTD Vs. ANURAG SEHGAL
August 24, 2012
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August 9, 2012
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January 10, 2012
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April 16, 2012
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November 9, 2012
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July 3, 2012
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May 1, 2012
TORRENT CABLES LTD Vs. NEW INDIA ASSURANCE CO. LTD.
July 13, 2012
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August 22, 2012
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September 12, 2012
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January 19, 2012
TUNI MOHARANA Vs. LIPIKA PATTASINGH
November 22, 2012
TUSHAR DHANANJAY MANDLEKAR Vs. ABHAY KUMAR SINGH CEO
April 10, 2012
U P COOPERATIVE FEDERATION LTD Vs. NATIONAL INSURANCE COMPANY LIMITED
January 4, 2012
U P POWER CORPORATION LTD Vs. RAM KISHAN RASTOGI
January 20, 2012
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May 15, 2012
UHBVNL Vs. CHAMELA RAM
January 27, 2012
UHBVNL Vs. RAM SARAN
December 7, 2012
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December 3, 2012
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May 22, 2012
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March 5, 2012
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March 27, 2012
UNION OF INDIA Vs. N NETHRAVATHI
April 12, 2012
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March 19, 2012
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October 3, 2012
UNITED INDIA INSURANCE CO LTD Vs. DIVISIONAL MANAGER THE UNITED INDIA INSURANCE CO LTD
January 10, 2012
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February 14, 2012
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February 8, 2012
UNITED INDIA INSURANCE CO LTD Vs. ANUMOLU RAMA KRISHAN
May 10, 2012
UNITED INDIA INSURANCE CO. LTD Vs. RANDHAWA SINGH
February 13, 2012
UNITED INDIA INSURANCE CO. LTD Vs. BINAKIYA
February 17, 2012
UNITED INDIA INSURANCE CO. LTD Vs. GIRIRAJ PRASAD MEENA
November 20, 2012
UNITED INDIA INSURANCE CO. LTD Vs. MAHESH CHANDRA ARYA
November 19, 2012
UNITED INDIA INSURANCE CO. LTD Vs. RAVI GURUNG
May 23, 2012
UNITED INDIA INSURANCE CO. LTD Vs. HUKAM SINGH
May 9, 2012
UNITED INDIA INSURANCE CO. LTD Vs. DURGA CARRIERS PVT. LTD
November 7, 2012
UNITED INDIA INSURANCE CO. LTD Vs. PARAMJIT KUMAR
October 12, 2012
UNITED INDIA INSURANCE CO. LTD. Vs. B.S. SHIVAPRASAD
July 18, 2012
UNITED INDIA INSURANCE COMPANY LIMITED Vs. VEENA BHARDWAJ
October 4, 2012
UNITED INDIA INSURANCE COMPANY LTD.— Vs. RENUKA ANANDRAO JOGDANA
November 29, 2012
UNITED PHOSPHORUS LIMITED UNIPHOS HOUSE Vs. RANBIR SINGH, SON OF PRAYAG SINGH
May 28, 2012
UNIVERSAL POLY TECH Vs. UNITED INDIA INSURANCE CO LTD
August 23, 2012
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August 6, 2012
URBAN IMPROVEMENT TRUST Vs. BABU LAL
December 3, 2012
URBAN IMPROVEMENT TRUST AND ORS Vs. STAYAPAL BISHNOI SON OF SHRI RAMJAS BISHNOI AND ORS
July 3, 2012
URMILLA DATTA Vs. MANORANJAN PANDA
January 25, 2012
USHA SHARMA Vs. NEW INDIA ASSURANCE CO. LTD
January 20, 2012
UTTARI HARYANA BIJLI VITRAN NIGAM LTD Vs. KIKAR SINGH
March 14, 2012
UTTRANCHAL JAL VIDYUT NIGAM LTD Vs. NEW INDIA ASSURANCE COMPANY LTD HARDWAR THROUGH ITS DIVISIONAL MANAGER
February 3, 2012
V BHASKAR REDDY Vs. NATIONAL INSURANCE CO LTD
April 26, 2012
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July 10, 2012
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September 28, 2012
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July 24, 2012
V.K.SURI Vs. SUSHMA AGGARWAL
September 13, 2012
V.V. SATYANARAYANA RAJU Vs. LIC OF INDIA
August 31, 2012
VALDEVI TRADING CO. PVT. LTD. Vs. TRIMBAK SHRIPATRAO GHODAKE & ANR.
August 28, 2012
VANDANA AGGARWAL Vs. MAHAGUN DEVELOPERS LTD
September 11, 2012
VARALAKSHMI STARCH INDUSTRIES (P) LTD Vs. MAN ROLLO GENERATIONS INDIA (P) LTD
December 3, 2012
VASANT SHANKAR TORASKAR Vs. SHREEJI BUILDERS
April 23, 2012
VEENA DEVI Vs. NATIONAL INSURANCE CO LTD
March 21, 2012
VEENA SINGHAL WIFE OF DR BRIJENDRA SINGHAL Vs. CHAIRMAN RAJASTHAN HOUSING BOARD BHAGWAN DAS ROAD JAIPUR
May 10, 2012
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September 13, 2012
VENUGOPAL Vs. R LAKSHMAN AND ORS
September 27, 2012
VIDYA H KAKADE W/O HANUMANT KAKADE AND ORS Vs. ARJUN M DALVI AND ORS
August 14, 2012
VIJAY BANSAL S/O SHRI AMAR NATH BANSAL Vs. HARAYANA URBAN DEVELOPMENT AUTHORITY
July 10, 2012
VIJAY KUMAR JAIN Vs. UNION OF INDIA
May 17, 2012
VIJAY KUMAR SON OF SH JASWANT RAI Vs. BRANCH MANAGER INDUSIND BANK
February 15, 2012
VIJAY KUMAR SON OF SHRI RAJINDER Vs. REGIONAL OFFICE IGNOU KARNAL
July 31, 2012
VIJAY RAJ Vs. NEW INDIA ASSURANCE CO LTD
August 6, 2012
VIJAYA BANK Vs. MONEYCARE FINANZ LIMITED
July 10, 2012
VIJAYA BANK Vs. NECTOR BEVERAGES PVT LTD
February 29, 2012
VIJAYAN Vs. SAM SAHAYADAS
September 11, 2012
VIJENDRA KUMAR Vs. KAVITA SONI
August 14, 2012
VIKAS B PATHARKAR Vs. ADITYA
January 30, 2012
VINIT POONIA Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
February 22, 2012
VINIT POONIA S/O SH PARTAP SINGH POONIA Vs. NEW INDIA ASSURANCE CO LTD DIVISIONAL OFFICE
February 16, 2012
VINOD KUMAR PATEL Vs. SAMBIT KUMAR DAS
May 30, 2012
VINOD KUMAR TANWAR Vs. STANDARD CHARTERED BANK
April 2, 2012
VINUBHAI J PATEL Vs. THAKKAR KALPESH KUMAR G
January 18, 2012
VIRENDER KHULLAR PROPRIETOR Vs. AMERICAN CONSOLIDATION SERVICES LTD
March 22, 2012
VIRENDER KUMAR Vs. NEW INDIA ASSURANCE CO. LTD.
November 7, 2012
VIRENDRA SRIVASTAVA Vs. SURENDRA LAL SRIVASTAVA
August 7, 2012
VISHNU PRASAD PASARI Vs. JAGDISH CHANDRA JAWLE
May 15, 2012
VOLETI DURYODHUNUDU Vs. UNITED INDIA INSURANCE COMPANY LIMITED
October 9, 2012
VRL LOGISTICS LIMITED Vs. M M GEARS PVT LTD
July 18, 2012
WEST BENGAL STATE CONSUMER DISPUTES REDRESSAL COMMISSION Vs. TAPASH KUMAR MAJUMDAR AND ORS
July 2, 2012
WESTERN RAILWAY Vs. R.P. PAHWA
May 14, 2012
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September 3, 2012
XEROX INDIA LTD AND ORS Vs. DALVEN PRINTERS AND ORS
September 14, 2012
Y. VENKATESHWAR RAO Vs. IFFCO TOKIO GENERAL INSURANCE CO, LTD
January 24, 2012