Case Index

Title
Date
ARSHIYA RAIL INFRASTRUCTURE LIMITED Vs. MINISTRY OF RAILWAYS (MOR) THROUGH THE CHAIRMAN, RAILWAY BOARD (KB) AND CONTAINER CORPORATION OF INDIA LIMITED
August 14, 2012
IN RE: ALLEGED CARTELIZATION BY CEMENT MANUFACTURERS Vs. STATE
July 30, 2012
IN RE: ORCHID CHEMICALS & PHARMACEUTICALS LTD Vs. STATE
December 21, 2012
SHRI RAM NIWAS GUPTA Vs. M/S OMAXE LTD., 7, LOCAL SHOPPING COMPLEX
October 18, 2012
SHRI SAURABH BHARGAVA, S/O SHRI SHASHANK BHARGAVA Vs. SECRETARY, MINISTRY OF AGRICULTURE AND COOPERATION, KRISHI BHAWAN
August 27, 2012