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Case Index
Title
Date
A.H. M. KAMRUZZAMAN KHAN Vs. REGISTRAR, JOINT STOCK COMPANIES & FIRMS
March 19, 2012
ABDUS SALAM LASKAR Vs. BANGLADESH
March 6, 2012
ABDUS SATTAR KHAN Vs. STATE
March 21, 2012
AGRANI BANK LTD. Vs. GOVERNMENT BANGLADESH
March 12, 2012
AN APPLICATION UNDER ARTICLE 102 READ WITH ARTICLE 44 OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. GOVERNMENT OF BANGLADESH
January 15, 2012
ANARUL @ ANARUL HUQ Vs. STATE
January 5, 2012
ANARUL ISLAM Vs. GOVERNMENT OF BANGLADESH
December 12, 2012
BANGLADESH Vs. AL-HAJ ZAHURUL ISLAM
November 14, 2012
DHAKA CITY CORPORATION Vs. FIROZA BEGUM
January 25, 2012
DHAKA WATER SUPPLY AUTHORITY Vs. DR. S. M. HOSSAIN
July 16, 2012
ESRARUL HUQ CHOWDHURY Vs. MD. AMIR HOSSAIN
November 28, 2012
GENERAL PHARMACEUTICALS LTD. Vs. DEPUTY COMMISSIONER, CUSTOMS EXCISE & VAT
April 16, 2012
GOVERNMENT OF BANGLADESH Vs. AMAL KRISHNA DATTA
January 25, 2012
GOVERNMENT OF BANGLADESH Vs. KOTHARI FERMENTATION AND BIOCHEM LTD.
February 28, 2012
JHARNA BEGUM Vs. STATE
September 9, 2012
KABIR AHMED Vs. SULTAN AHAMMED
April 10, 2012
KHALISHPUR HOUSING ESTATE Vs. CHAIRMAN, LAND APPEAL BOARD
January 25, 2012
M.N ALAM ASSOCIATED LTD. Vs. CHAIRMAN, RAJDHANI UNNAYAN KARTRIPAKKHAYA
January 24, 2012
MAHMUDUR RAHMAN NAZLU Vs. STATE
January 22, 2012
MAHUA KHAIR Vs. AMENA BEGUM ALI ISPAHANI
January 10, 2012
MATIUR RAHMAN FAKIR Vs. ARUN KUMAR SARKER
February 16, 2012
MD. ABUL KASHEM Vs. MAHMUDUL HASAN @ MAJOR GENERAL
February 14, 2012
MD. AKRAM ALI PK Vs. MD. YASIN ALI
May 3, 2012
MD. ALAUDDIN KAZI Vs. GOVERNMENT OF BANGLADESH
January 12, 2012
MD. BODIUZZAMAN MILON Vs. BANGLADESH COMMERCE BANK LIMITED
February 6, 2012
MD. FAZLUL HAQUE Vs. GOVERNMENT OF BANGLADESH
July 25, 2012
MD. HAFIZUR RAHMAN Vs. GOVERNMENT OF BANGLADESH
October 15, 2012
MD. MONJURUL HOQUE Vs. PUBLIC SERVICE COMMISSION
February 14, 2012
MD. RAFIQUL ISLAM Vs. EKHLASUDDIN
March 7, 2012
MD. RAUSHAN ALAM Vs. ZAHURA KHATUN
November 1, 2012
MD. SHAH ALAM Vs. BANGLADESH WATER DEVELOPMENT BOARD
February 6, 2012
MD. SHAHAR ALI Vs. SAILESH CHANDRA SEN
March 7, 2012
MEHEDI HASAN ALIAS RASEL Vs. STATE
January 19, 2012
METRO MAKERS AND DEVELOPERS LIMITED Vs. BANGLADESH ENVIRONMENTAL LAWYERS
August 7, 2012
MOST. UMME SHAHEDA AKHTER RINA Vs. AYUB ALI
April 16, 2012
MUSTAFA CHOWKIDER Vs. STATE
June 4, 2012
NIRMAL CHANDRA HALDER Vs. HASINA BEGUM
October 4, 2012
OSARUNNESSA Vs. BANGLADESH
March 12, 2012
S. M. EUNUS ALI Vs. ARTHA RIN ADALAT
December 3, 2012
SAMIR KUMAR NATH Vs. GOVERNMENT OF THE PEOPLES REPUBLIC OF BANGLADESH
October 2, 2012
SEEMARNA AZAM Vs. WONDERLAND HOLDING LIMITED
December 12, 2012
SHARMIN AKHTER Vs. MAHBUB AKBAR BHUYIAN
October 7, 2012
STATE Vs. BADIUZZAMAN ALIAS BADU
February 15, 2012
STATE Vs. MOHAMMAD ALI
April 19, 2012
STATE Vs. MD. MOMINUR ISLAM
January 30, 2012
STATE Vs. MILON ALIAS MD. MILON
January 5, 2012
STATE Vs. NOWSHA ALIAS NOWSER
January 18, 2012
STATE Vs. SUJON DEB
March 7, 2012