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Case Index
Title
Date
ASHOK KUMAR RAI Vs. GIRMI GOPARAMA
July 24, 2012
ASHOK POKHREL Vs. STATE OF SIKKIM
March 27, 2012
ASHOK POKHREL Vs. STATE OF SIKKIM
June 28, 2012
BIKASH RAI Vs. STATE OF SIKKIM
December 11, 2012
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. RAKHI CHOWDHURY
July 10, 2012
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LIMITED, Vs. NARMATI SUBBA
November 20, 2012
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. ASHOK LAMA & ANR.
March 20, 2012
CHABILAL KHATIWADA Vs. DURGA PRASAD RAI
August 3, 2012
CHAMPA DEVI SHARMA Vs. STATE OF SIKKIM
August 30, 2012
DEOKI NANDAN JOSHI Vs. PRAMOD KUMAR JOSHI
February 29, 2012
DIL HASSAN ANSARI Vs. STATE OF SIKKIM
March 15, 2012
FUTURE GAMING SOLUTIONS PVT. LTD. Vs. UNION OF INDIA AND OTHERS
November 29, 2012
IN RE: ASHOK LALA Vs. STATE
March 20, 2012
JANGA BAHUDUR CHETTRI Vs. STATE OF SIKKIM
September 20, 2012
K. N. SHARMA, Vs. STATE OF SIKKIM
September 11, 2012
KENNETH BRAIN CASHMORE Vs. PRINCIPAL TASHI NAMGYAL
March 6, 2012
KUL CHANDRA BARAL Vs. STATE OF SIKKIM
June 13, 2012
LHAKILA TONGDEN LEPCHA Vs. PASSANG TONGDEN LEPCHA
May 17, 2012
LOK BAHADUR DAHAL Vs. STATE OF SIKKIM
September 20, 2012
LOKESH RASAILY Vs. STATE OF SIKKIM
September 21, 2012
M/S. UNICORN INDUSTRIES Vs. UNION OF INDIA
May 11, 2012
MAN BAHADUR SUBBA Vs. STATE OF SIKKIM
March 12, 2012
MANITA TAMANG Vs. BRANCH MANAGER ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED
August 13, 2012
MINTU SINGHA ROY Vs. TENZING DOLKAR
May 22, 2012
NER TSHERING LEPCHA Vs. STATE OF SIKKIM
July 3, 2012
PEM CHEKI LEPCHA Vs. SHERAP BHUTIA
August 13, 2012
PRAKASH SAHA, S/O BHAGWAN PRASAD SAHA, R/O RANIPOOL BAZAR, P.O. & P.S. RANIPOOL, EAST SIKKIM Vs. STATE OF SIKKIM REPRESENTED BY AND THROUGH THE OFFICE OF THE LD. ADVOCATE GENERAL, GOVERNMENT OF SIKKIM, GANGTOK
August 29, 2012
PRINCIPAL CHIEF ENGINEER-CUM-SECRETARY Vs. PATRUS SUBBA
October 8, 2012
PURNA BAHADUR CHHETRI Vs. STATE OF SIKKIM
October 11, 2012
RAKESH RAI Vs. STATE OF SIKKIM
July 3, 2012
SANJEEV NAGAR Vs. STATE OF SIKKIM
December 24, 2012
SHIV SHANKAR DHAKAL Vs. MUKTI NATH ADHIKARI
May 10, 2012
SHRI ADUP TSHERING BHUTIA Vs. STATE OF SIKKIM
October 10, 2012
SHYAMAL KUMAR GHOSAL Vs. STATE OF SIKKIM
November 21, 2012
SITAL ENTERPRISES Vs. STATE OF SIKKIM
March 15, 2012
SRILA TARGAIN Vs. DISTRICT COLLECTOR, EAST SIKKIM & ORS.
May 29, 2012
SRILA TARGAIN Vs. DISTRICT COLLECTOR
May 9, 2012
STATE OF SIKKIM Vs. BINOD KHAWAS
September 10, 2012
STATE OF SIKKIM Vs. SHRI SONAM WANGDI LEPCHA
May 3, 2012
STATE OF SIKKIM Vs. DIL HASSAN ANSARI
September 14, 2012
STATE OF SIKKIM Vs. RAKESH RAI @ VISHAL RAI @ PURNA RAI
April 20, 2012
STATE OF SIKKIM Vs. RAJENDRA NATH GHARAI
September 17, 2012
STATE OF SIKKIM Vs. SANGAY SHERPA
March 25, 2012
STATE OF SIKKIM Vs. SANTOSH KUMAR BAREWA
May 4, 2012
SUNIL KUMAR MARWAHA Vs. STATE OF SIKKIM
October 31, 2012
UDAI SAPKOTA Vs. LAXMI PRASAD SAPKOTA
May 21, 2012
YANGZILA BHUTIANI Vs. NAURANTANMAL ASHOK KUMAR
July 2, 2012