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Case Index
Title
Date
BAHUJAN SADAN MORCHA Vs. STATE OF JHARKHAND
December 6, 2012
SHIVA KANT JHA @ S.K.JHA Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
June 14, 2012
SONU @ SANDEEP KUMAR YADAV Vs. STATE OF JHARKHAND
July 10, 2012
A.K. Balaji Vs. Government of India
February 21, 2012
A.K. Banerjee Vs. Coal India Ltd., through its Chairmancum Managing Director, Calcutta
June 27, 2012
A.K.BALYAN, DR.ASHOK KUMAR BALYAN Vs. STATE OF JHARKHAND
March 13, 2012
A.P. SRIVASTAVA Vs. STATE OF JHARKHAND THROUGH VIGILANCE
April 3, 2012
ABBAS ANSARI, MD HAFIZ Vs. STATE OF JHARKHAND
March 6, 2012
ABDUL LATIF Vs. STATE OF JHARKHAND AND KAMALUDDIN QURAISHI
March 29, 2012
Abdul Rahim Ansari Vs. State of Jharkhand
May 4, 2012
Abdul Salim Vs. Administrator, Bihar State Road Transport Corporation, Patna
January 13, 2012
ABHAY AGRAWAL Vs. STATE OF JHARKHAND
April 3, 2012
Abhay Kumar Sinha Vs. State of Jharkhand
October 5, 2012
ABHAY RANA ALIAS ABHAY KUMAR RANA Vs. STATE OF JHARKHAND
July 13, 2012
ABHIJIT DAS @ BABU @ NARAYAN DAS Vs. STATE OF JHARKHAND AND ANOTHER
April 16, 2012
Abhijit Gaurav @ Rohit Vs. State of Jharkhand
May 17, 2012
Abhimanu Kumar Vs. State of Jharkhand
March 28, 2012
ABHISHEK PRAKASH Vs. STATE OF JHARKHAND
November 21, 2012
ABHISHEKH SINGH @ ABHESIKH SINGH Vs. UNION OF INDIA THROUGH C.B.I.
December 13, 2012
Abid Ali Vs. State of Jharkhand
July 16, 2012
ABINASH KUMAR OJHA Vs. STATE OF JHARKHAND
April 10, 2012
Accropoly Metal Industries Private Limited Vs. State of Jharkhand
February 15, 2012
ACE INTEGRATED SOLUTIONS PVT LTD Vs. STATE OF JHARKHAND & ORS
October 10, 2012
ACET SWAROJGAR SANGH Vs. STATE OF JHARKHAND
October 9, 2012
ADHUNIK ALLOYS & POWER LTD Vs. STATE OF JHARKHAND
November 27, 2012
ADITYA KUMAR MISHRA Vs. STATE OF JHARKHAND
July 2, 2012
ADITYA KUMAR MISHRA Vs. THE STATE OF JHARKHAND & ORS.
July 6, 2012
Adityapur Industrial Area Development Authority Vs. Sanderson Industries Limited
July 24, 2012
Advocate Association Vs. State of Jharkhand
February 1, 2012
Aftab Khan Vs. State of Jharkhand
April 25, 2012
Aghanu Manjhi Vs. State of Jharkhand
January 19, 2012
AGROS IMPEX INDIA PRIVATE LIMITED Vs. STATE OF JHARKHAND
September 25, 2012
AHUTI SWAIN Vs. CENTRAL COALFIELDS LTD
December 5, 2012
AINUL HAQUE @ ANUL HAQUE Vs. STATE JHARKHAND & ANOTHER
July 13, 2012
AIRPORT AUTHORITY OF INDIA Vs. JHARKHAND STATE ELECTRICITY
July 23, 2012
Aishna Shukla Vs. State of Jharkhand
March 20, 2012
Ajanta Sarkar @ Anju Sarkar Vs. Union of India
August 6, 2012
AJANTA TRADERS Vs. STATE OF JHARKHAND
December 20, 2012
Ajay Kumar Vs. State of Jharkhand
March 22, 2012
Ajay Kumar Bhagat Vs. Om Prakash Bhagat
April 27, 2012
Ajay Kumar Chaubey @ Ajay Choubey Vs. State of Jharkhand
August 31, 2012
AJAY KUMAR GUPTA Vs. SABITRI KESHRI & OTHERS
September 3, 2012
AJAY KUMAR GUPTA @ AJAY GUPTA Vs. STATE OF JHARKHAND
April 10, 2012
Ajay Kumar Sahu Vs. State of Jharkhand, through the Secretary Ministry of Forest and Environment, Government of Jharkhand
September 10, 2012
AJAY KUMAR SINGH Vs. STATE OF JHARKHAND
July 3, 2012
Ajay Kumar Singh @ Ajay Singh Vs. Rakesh Narayan
May 8, 2012
Ajay Prakash Verma Vs. Income Tax officer, Range-1, Ward-1, Dhanbad
July 25, 2012
AJFARUL HAQUE Vs. STATE OF JHARKHAND
July 10, 2012
AJIT KUMAR ALIAS AJIT KUMAR TOPPO Vs. STATE OF JHARKHAND
August 8, 2012
AJIT KUMAR DAS Vs. STATE OF JHARKHAND
September 19, 2012
AJIT KUMAR MODI Vs. STATE OF JHARKHAND
July 3, 2012
Ajit Kumar Singh Vs. State of Jharkhand
August 31, 2012
Ajit Kumar Thakur Vs. State of Jharkhand
March 19, 2012
Ajit Rajak Vs. All India Council
February 15, 2012
AJIT KUMAR HEMBRAM Vs. SECRETARY, AGRICULTURE AND SUGARCANE DEVELOPMENT JHARKHAND
May 11, 2012
AKHILESH KR. JAISWAL Vs. THE STATE OF JHARKHAND AND AMITA JAISWAL @ MONA
April 12, 2012
AKHILESH PRASAD Vs. STATE OF JHARKHAND
May 15, 2012
Akhilesh Singh @ Akhilesh Kumar Singh Vs. State of Jharkhand
May 16, 2012
ALAKH NARAYAN JHA Vs. THE STATE OF JHARKHAND AND ORS.
February 14, 2012
Albin @ Daman Marandi Vs. State of Jharkhand
February 15, 2012
ALEKH RANJAN MAHTO Vs. THE STATE OF JHARKHAND
October 6, 2012
Alice Institute of Technology,Ranchi Vs. State of Jharkhand
August 1, 2012
Allahabad Bank Vs. State of Jharkhand
November 22, 2012
Alok Kumar Biswas @ Alok Kumar Biswas @ Bapi Biswas Vs. Sahani Dispendrapal Singh @ Sabani Dispendrapal Singh
June 19, 2012
Alok Kumar Mallick Vs. Janardan Mahadani
March 16, 2012
ALOK KUMAR SINGH @ MUNNA SINGH Vs. SANJAY SINGH
September 11, 2012
Aloke Dutta Vs. State of Jharkhand
September 5, 2012
ALOKE GHOSH Vs. STATE OF JHARKHAND
March 15, 2012
ALSTOM T&D INDIA LTD. Vs. STATE OF JHARKHAND & ORS.
August 28, 2012
AMAN ANSARI AND ANOTHER Vs. THE STATE OF BIHAR (NOW JHARKHAND) AND ANOTHER
February 21, 2012
AMAR CHANDRA MANDAL AND PARAM MANDAL @ PARAN MANDAL Vs. STATE OF JHARKHAND
March 1, 2012
AMAR GUPTA @ SAH @ AMAR KUMAR GUPTA Vs. SANJIV KUMAR AND ORS
October 12, 2012
AMAR KUMAR SINHA Vs. J C TO S C
July 30, 2012
Amar Singh Parmar Vs. State of Jharkhand
August 7, 2012
AMIT KUMAR Vs. SUDESH KUMAR MAHTO
September 6, 2012
Amit Kumar Vs. State of Jharkhand
March 16, 2012
AMIT KUMAR Vs. STATE OF JHARKHAND
September 19, 2012
Amit Roy Vs. Anand Sah @ Anand Sao
March 16, 2012
Amitabh Kamal Vs. State of Jharkhand
October 3, 2012
Amitej Kumar Vs. State of Jharkhand
November 6, 2012
AMIYA KUMAR MAJI Vs. STATE OF JHARKHAND
August 3, 2012
AMRENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
May 28, 2012
Amrendra Ram Vs. Union of India through Chairman-Cum-Commandant, Recruitment Boad, CISF, NISA, Hyderabad
March 23, 2012
AMRESH RAMAN Vs. STATE OF JHARKHAND
July 13, 2012
AMRESHWAR PRASAD Vs. STATE OF JHARKHAND THROUGH S.P
September 21, 2012
Amreshwar Prasad Vs. State of Jharkhand through S.P. Vigilance, Ranchi
September 25, 2012
AMRIT SAGAR MITTAL Vs. THE STATE OF JHARKHAND & ANR.
April 11, 2012
Anand Ekka Vs. Presiding Officer, Labour Court, Ranchi
February 2, 2012
Anand Kumar Gape Vs. Ghanshyam Gope
March 19, 2012
ANAND KUMAR PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
July 5, 2012
Anand Kumar Sahu Vs. State of Jharkhand
March 22, 2012
ANANDA PRASAD MANDAL Vs. STATE OF JHARKHAND
July 23, 2012
ANANT MANDAL Vs. STATE OF JHARKHAND
September 17, 2012
Anant Ram Vs. Prabha Devi @ Prabhat Devi
April 10, 2012
ANCHAL KUMAR Vs. STATE OF JHARKHAND
September 21, 2012
Andeshanand Jha Vs. State of Jharkhand
July 26, 2012
ANEE AGNESH MURMU & OTHERS Vs. THE STATE OF JHARKHAND & OTHERS
November 21, 2012
Anil Gope Vs. State of Jharkhand
April 16, 2012
ANIL JETHWA @ JETUA Vs. STATE OF JHARKHAND AND ANOTHER
September 17, 2012
ANIL KUMAR Vs. CANTONMENT BOARD RAMGARH CANTT
July 23, 2012
Anil Kumar Vs. State of Jharkhand
February 1, 2012
ANIL KUMAR AGRAWAL Vs. STATE OF JHARKHAND
June 14, 2012
ANIL KUMAR GUPTA Vs. STATE OF JHARKHAND
November 21, 2012
ANIL KUMAR LAL Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR & ORS.
April 20, 2012
ANIL KUMAR MEHTA Vs. RAMESHWAR PRASAD MEHTA
May 7, 2012
Anil Kumar Sharma Vs. State of Jharkhand
September 20, 2012
Anil Kumar Singh Vs. State of Jharkhand through CBI
October 31, 2012
ANIL KUMAR SINGH Vs. STATE OF JHARKHAND
May 3, 2012
Anil Kumar Sinha Vs. Union of India
September 3, 2012
ANIL KUMAR SRIVASTAVA Vs. THE MINERAL AREA DEVELOPMENT AUTHORITY, DHANBAD THROUGH ITS MANAGING DIRECTOR AND ORS.
November 6, 2012
Anil Kumar Yadav Vs. State of Jharkhand
March 20, 2012
ANIL PANDIT Vs. THE STATE OF JHARKHAND AND KUNTI DEBI
December 6, 2012
Anil Ram Vs. State of Jharkhand
November 6, 2012
Anil Sharma Vs. State of Jharkhand
September 21, 2012
ANIL SINGH Vs. STATE OF JHARKHAND
February 23, 2012
ANIL SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
September 18, 2012
ANIL YADAV Vs. THE STATE OF JHARKHAND
September 5, 2012
Anima Ghose Vs. State of Jharkhand
May 3, 2012
ANIMA GHOSE Vs. STATE OF JHARKHAND
May 3, 2012
ANIMESH TRIVEDI Vs. KIRAN BAGAI
March 27, 2012
ANIRUDH SAH Vs. STATE OF JHARKHAND
July 30, 2012
ANITA DEVI Vs. INDIAN OIL CORPORATION LIMITED
April 2, 2012
Anita Kumari Vs. State of Jharkhand
November 22, 2012
ANJALI KUMARI Vs. CHANDRESHWAR PRASAD
August 2, 2012
Anjaney Ferro Alloys Limited Vs. Raj Hans Steel Ltd.
August 29, 2012
ANJANEY FERRO ALLOYS LTD Vs. STATE OF JHARKHAND
April 3, 2012
ANJANI KUMAR VISHWAKARMA Vs. STATE OF JHARKHAND
April 5, 2012
ANJANI KUMAR VISHWAKARMA Vs. STATE OF JHARKHAND
April 2, 2012
ANJANI KUMAR SRIVASTAVA Vs. MINERAL AREA DEVELOPMENT AUTHORITY
May 11, 2012
Anjarul Sheikh Vs. State of Jharkhand
October 5, 2012
ANJU LATA Vs. PRADEEP SHARMA
October 10, 2012
Anjuman Islahul Musalmeen, Parsa, Godda Vs. State of Jharkhand
October 8, 2012
Anthony School, represented by Vice Principal, Sri C.A. Francis, Ranchi Vs. Employees Provident Fund Organisation, Regional Office, Ranchi
July 9, 2012
ANUP AGRAWAL @ ANUP KEWELKA Vs. STATE OF JHARKHAND
December 4, 2012
ANUP AGRAWAL @ ANUP KEWELKA AND ALOK AGRAWAL @ ALOK KEWELKA Vs. STATE OF JHARKHAND AND ANOTHER
December 15, 2012
ANUP KUMAR Vs. STATE OF JHARKHAND
February 1, 2012
Anup Kumar Agrawal Vs. Union of India
December 12, 2012
ANUP KUMAR CHATTERJEERAJENDRA DAVE Vs. STATE OF JHARKHAND AND MR. JAGDISH YADAVSTATE OF JHARKHAND AND MRS. SUMAN PATHAK, THE CIRCLE OFFICER, TOWN ANCHAL, RANCHI SADAR, RANCHI
March 12, 2012
ANUP KUMAR GUPTA Vs. STATE OF BIHAR
February 22, 2012
ANUPAM FOOD PRIVATE LIMITED Vs. STATE OF BIHAR
August 4, 2012
ANUPAM FOOD PRIVATE LTD. Vs. STATE OF BIHAR
August 14, 2012
ANUPAMA NUTAN BARA Vs. STATE OF JHARKHAND
June 25, 2012
ANURADHA KESHARI Vs. STATE OF JHARKHAND
July 30, 2012
Anurag Murmu Vs. State of Jharkhand
November 30, 2012
Anurupa Bose @ Anurupa Basu Vs. State of Jharkhand
March 28, 2012
Anwar Prasad Jaiswal Vs. State of Bihar
March 2, 2012
Appollo Health & Lifestyle Limited Vs. State of Jharkhand
April 20, 2012
ARATI JAISWAL Vs. STATE OF JHARKHAND
July 31, 2012
ARBIND KUMAR Vs. THE STATE OF JHARKHAND AND OTHERS
March 12, 2012
ARBIND KUMAR SINGH Vs. STATE OF JHARKHAND
July 26, 2012
ARJUN OSTA Vs. STATE OF JHARKHAND AND OTHERS
September 14, 2012
ARJUN RAI AND ARNIND KUMAR YADAV Vs. STATE OF JHARKHAND
May 8, 2012
Arjun Sao @ Arjun Sahu Vs. State of Jharkhand
August 8, 2012
ARTI DEVI Vs. BHARAT COKING COAL LTD
May 11, 2012
Arun Kumar Vs. Jharkhand State Electricity Board through its Chairman, Ranchi
July 30, 2012
Arun Kumar Vs. State of Jharkhand
November 7, 2012
ARUN KUMAR BURNWAL Vs. STATE OF JHARKHAND
April 30, 2012
ARUN KUMAR JHA Vs. THE STATE OF JHARKHAND & OTHERS
September 5, 2012
Arun Kumar Paswan Vs. Union of India
June 14, 2012
Arun Kumar Singh Vs. State of Jharkhand
March 6, 2012
ARUN KUMAR SINGH @ A.K. SINGH Vs. STATE OF JHARKHAND AND ANOTHER
March 13, 2012
ARUN SHARMA Vs. STATE OF JHARKHAND
July 5, 2012
ARUN SINHA Vs. AWADH BIHARI MISHRA
November 6, 2012
Arun Tirkey Vs. State of Jharkhand
September 11, 2012
ARUN WAG @ ARUN KUMAR NAG, JITBAHAN SAHU AND NAKUL SAHU Vs. STATE OF JHARKHAND AND INSPECTOR OF POLICE, KOLEBIRA P.S., SIMDEGA
April 12, 2012
ARUNA YADAV Vs. STATE OF JHARKHAND
June 15, 2012
ARUNADITYA PROJECTS & MINERAL Vs. STATE OF JHARKHAND & ORS.
May 18, 2012
ARVIND GANERIWALA @ ARVIND KUMAR GANERIWALA Vs. STATE OF JHAKRHAND
October 30, 2012
ARVIND KUMAR Vs. STATE OF JHARKHAND
November 7, 2012
ARVIND KUMAR MISHRA Vs. UNION OF INDIA
March 13, 2012
ARVIND KUMAR SINGH Vs. STATE OF JHARKHAND
April 17, 2012
ARVIND KUMAR SINGH Vs. STATE OF JHARKHAND
July 10, 2012
ARVIND YADAV Vs. STATE OF JHARKHAND
February 7, 2012
ARWIND KUMAR DUBEY AND SATISH PRASAD SINGH Vs. STATE OF BIHAR
March 1, 2012
ASHA DEVI Vs. STATE OF JHARKHAND
November 22, 2012
Asha Jha Vs. J.S.E.B.
July 26, 2012
Asha Kumari Vs. State of Jharkhand
March 6, 2012
ASHIKA STOCK BROKING LIMITED, RANCHI Vs. THE STATE OF JHARKHAND AND ANOTHER
February 7, 2012
ASHIM GHOSH Vs. SEEMA GHOSH
November 1, 2012
ASHIM KUMAR CHATTERJEE Vs. STATE OF JHARKHAND
July 4, 2012
Ashish Kumar Vs. State of Jharkhand
July 20, 2012
Ashish Kumar Jain Vs. State of Jharkhand
April 27, 2012
ASHISH RAM Vs. THE STATE OF JHARKHAND & ANOTHER
March 13, 2012
ASHISH RANJAN Vs. STATE OF JHARKHAND
June 27, 2012
Ashok Agrawal Vs. State of Jharkhand
April 12, 2012
ASHOK DUBEY Vs. STATE OF JHARKHAND
July 17, 2012
ASHOK KUMAR Vs. STATE OF JHARKHAND
September 28, 2012
Ashok Kumar Vs. Bhaura Kumhar
December 7, 2012
ASHOK KUMAR Vs. STATE OF JHARKHAND, SECRETARY, DEPARTMENT OF AGRICULTURE, GOVT. OF JHARKHAND, RANCHI AND MANAGING DIRECTOR, JHARKHAND STATE AGRICULTURAL MARKETING BOARD, RANCHI
March 14, 2012
Ashok Kumar Agarwal Vs. State of Jharkhand
August 1, 2012
ASHOK KUMAR BHARTI Vs. STATE OF JHARKHAND THROUGH VIGILANCE
October 5, 2012
Ashok Kumar Chourasia Vs. State of Jharkhand
September 25, 2012
ASHOK KUMAR MANGAL ALIAS ASHOK KUMAR AGARWAL Vs. DEPUTY COMMISSIONER OF INCOME TAX RANCHI
October 5, 2012
ASHOK KUMAR SAHANI @ ASHOK SAHANI Vs. STATE OF JHARKHAND
November 2, 2012
Ashok Kumar Singh Vs. Central Coalfields Limited
May 2, 2012
ASHOK KUMAR SINGH Vs. THE STATE OF JHARKHAND & OTHERS
February 10, 2012
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND & ORS.
January 2, 2012
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND
April 26, 2012
ASHOK KUMAR SINGH Vs. JHARKHAND STATE MINERAL
July 3, 2012
Ashok Kumar Sinha Vs. Union of India
December 13, 2012
Ashok Mehta @ A.K.Mehta Vs. State of Jharkhand
April 19, 2012
ASHOK RAWANI Vs. STATE OF JHARKHAND
August 3, 2012
ASHOK RAWANI Vs. THE STATE OF JHARKHAND AND SAVITA DEVI
August 4, 2012
ASHOK SHARMA @ SHRINIVAS SHARMA Vs. STATE OF JHARKHAND AND ORS
July 4, 2012
Ashok Singh Vs. State of Jharkhand
July 16, 2012
ASHOKE KUMAR MISHRA Vs. UNION OF INDIA
July 30, 2012
Ashwani Kumar Sahu Vs. State of Jharkhand
April 23, 2012
Asim Kumar Dutta Vs. State of Jharkhand
June 15, 2012
ASIN MANJHI Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, CENTRAL COALFIELD LTD., RANCHI
March 1, 2012
Association of Retired Employees of Coal Association Vs. Parth Sarathi Bhattacharyya
February 8, 2012
Association of Retired Employees of Coal Association, Ranchi Harihar Das Vs. Partha Sarathi Bhattacharyya, Chairman, Coal India Ltd.
April 30, 2012
ATAULLAH ANSARI Vs. RASHIDA KHATOON
May 2, 2012
Atin Banerjee Vs. State of Bihar
January 5, 2012
AWADH KISHOR RAJGARHIA Vs. STATE OF JHARKHAND
September 20, 2012
Awadh Kishore Singh Vs. State of Jharkhand
March 26, 2012
Awadhesh Kumar Singh Vs. State of Jharkhand
April 11, 2012
AYUB MIAN Vs. STATE OF JHARKHAND
May 14, 2012
Ayushman Pandey Vs. State of Jharkhand
July 19, 2012
Azam Khan Vs. State of Jharkhand
December 17, 2012
Azimullah Ansari Vs. State of Jharkhand
May 10, 2012
AZIMULLAH ANSARI Vs. STATE OF JHARKHAND
May 11, 2012
B K VERMA Vs. STATE OF BIHAR (NOW JHARKHAND)
April 3, 2012
B KUMAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 16, 2012
B L RAINA Vs. STATE OF BIHAR
February 16, 2012
B PODDAR Vs. DEEPAK ROSHAN
July 27, 2012
B.I.F.R. Vs. UMI SPECIAL STEEL LTD
January 20, 2012
B.K.VERMA Vs. STATE OF BIHAR (NOW JHARKHAND) AND SHRI NARESH KUMAR SINHA
March 4, 2012
B.N. BROTHERS A PROPRIETORSHIP FIRM HAVING ITS REGISTERED OFFICE AT 44/45, KINGS ROAD, HOWRAH Vs. UNION OF INDIA AND OTHERS
August 6, 2012
B.N.Hotels Private Limited, Rajendra Kumar Gupta Vs. State of Jharkhand, Pradeep Kumar Sonthalia
May 18, 2012
B.XESS @ BALARU XESS @ BELARUS KHESS Vs. STATE OF JHARKHAND
February 3, 2012
BABAJEE SINGH Vs. STATE OF JHARKHAND
July 16, 2012
BABAN LAL Vs. MD MOKHTAR KHAN
August 1, 2012
BABAN PARAHIYA Vs. STATE OF JHARKHAND
December 6, 2012
Babloo Kumar Vs. State of Jharkhand
July 5, 2012
BABLU @ BABLU PASWAN @ NAGESHWAR PASWAN Vs. THE STATE OF JHARKHAND
September 12, 2012
Bablu Marandi Vs. State of Jharkhand
August 23, 2012
BABLU NANDI Vs. STATE OF JHARKHAND
July 17, 2012
BABUL CHOUDHARY, MONTA CHAKROBARTY AND. GOVINDA CHAKROVARTI Vs. STATE OF BIHAR ( NOW JHARKHAND) AND BRANCH MANAGER, BIHAR STATE FINANCIAL CORPORATION, DEOGHAR
March 26, 2012
Baby Kumari Vs. Bharat Coking Coal Ltd.
July 31, 2012
Bachha Singh @ Bachcha Singh Vs. State of Jharkhand
August 22, 2012
BADAL GORAIN AND ORS. Vs. THE STATE OF JHARKHAND AND LATIKA BAURI
September 27, 2012
Badri Bhuian Vs. State of Jharkhand
April 6, 2012
BADRI BHUIAN AND ARJUN BHUIAN Vs. THE STATE OF JHARKHAND
April 26, 2012
BADURUDDIN ANSARI Vs. STATE OF JHARKHAND
May 15, 2012
BAIDYANATH PRASADSENIOR DIVISIONAL ENGINEER (EAST) RANCHI Vs. STATE OF JHARKHAND & ORS.BAIDYANATH PRASAD
April 24, 2012
BAIJ NATH THAKUR Vs. STATE OF BIHAR
May 15, 2012
Baijal Tuddu Vs. State of Bihar now Jharkhand
January 23, 2012
BAIJNATH HANSDA Vs. STATE OF JHARKHAND
October 8, 2012
Baikunth Nandan Singh Vs. Bihar State Electricity Board, through its Chairman, Patna
March 30, 2012
Baikunth Nath Tiwari Vs. State of Jharkhand
March 29, 2012
Bajaj Allianz General Insurance Co.Ltd. Vs. Supriya Munda
September 10, 2012
BAJRANG LAL CHOUDHARY Vs. STATE OF JHARKHAND
August 7, 2012
Bajrangi Tanti Vs. State of Jharkhand
September 19, 2012
Bal Kishan Tewari Vs. State of Jharkhand
January 18, 2012
BALA PRASAD SINGH Vs. STATE OF JHARKHAND THROUGH THE SECRETARY
July 30, 2012
BALAJEE PANDEY Vs. STATE OF BIHAR THROUGH THE COMMISSIONER AND SECRETARY
August 6, 2012
BALAJEE PANDEY PETITIONER Vs. THE STATE OF BIHAR THROUGH THE COMMISSIONER AND SECRETARY, PERSONNEL AND ADMINISTRATIVE REFORMS DEPTT., PATNA,
August 9, 2012
BALARAMAN MANI Vs. STATE OF BIHAR
June 14, 2012
BALDEO DAS SANTHAL CHARITY TRUST Vs. RAMAKANT ROY
September 4, 2012
BALESHWAR PRASAD @ BALESHWAR PD Vs. STATE OF JHARKHAND
November 22, 2012
BALESHWAR RAWANI @ RAMANI AND ORS. Vs. THE STATE OF JHARKHAND
March 13, 2012
BALGOBIND TIRKI @ BALGOVIND ORAON Vs. STATE OF JHARKHAND
November 6, 2012
Baliram Yadav Vs. State of Jharkhand
March 28, 2012
BALKRISHNA BHAGAT AND ANR Vs. STATE OF JHARKHAND AND ORS
February 23, 2012
Balmukund Sponge Vs. Union of India
March 20, 2012
BAMIYA MAJHI Vs. STATE OF JHARKHAND
March 5, 2012
Bana Munda Vs. State of Bihar (now Jharkhand)
July 26, 2012
BANARAS SINGH AND OTHERS Vs. DAMODAR VALLEY CORPORATION AND OTHERS
December 10, 2012
BANDANA DEVI Vs. STATE OF JHARKHAND
November 30, 2012
Bandhain Devi Vs. State of Jharkhand
July 27, 2012
Bandhu Construction Pvt.Ltd. Vs. State of Jharkhand
November 6, 2012
BANKIM CHOUDHARY, ASHOK PRADHAN Vs. STATE OF JHARKHAND
October 12, 2012
Banshidhar Singh Vs. State of Jharkhand
April 10, 2012
BANTI SINGH Vs. STATE OF JHARKHAND
November 22, 2012
BAPI DAS ROY @ BAPI Vs. STATE OF JHARKHAND
January 24, 2012
BAR ASSOCIATION JHARKHAND HIGH COURT Vs. STATE OF JHARKHAND
July 16, 2012
BAR ASSOCIATION JHARKHAND HIGH COURT Vs. STATE OF JHARKHAND
July 10, 2012
BAR ASSOCIATION JHARKHAND HIGH COURT RANCHI Vs. STATE OF JHARKHAND
August 6, 2012
BAR ASSOCIATION, JHARKHAND HIGH COURT Vs. STATE OF JHARKHAND
December 5, 2012
BAR ASSOCIATION, JHARKHAND HIGH COURT Vs. STATE OF JHARKHAND
September 11, 2012
Bar Association, Jharkhand High Court, Doranda, Ranchi Vs. State of Jharkhand
May 16, 2012
BARDHAN Vs. STATE OF BIHAR
March 30, 2012
BARNABAS TIRKEY Vs. STATE OF JHARKHAND
October 1, 2012
BASANT PD. SAHU Vs. STATE OF JHARKHAND
April 10, 2012
Basanti Devi Vs. State of Jharkhand
July 24, 2012
BASANTI DEVI Vs. STATE OF JHARKHAND
September 19, 2012
BASANTI URAON @ BASANT URAON Vs. STATE OF JHARKHAND
April 17, 2012
Basmatia Devi Vs. Central Coalfields Ltd.
September 25, 2012
BASUDEO BHUIYA Vs. BHARAT COKING COAL LIMITED, DHANBAD
January 13, 2012
Basudeo Mandal Vs. State of Jharkhand
February 9, 2012
Basudeo Mandal @ Kalua @ Kalu Mandal Vs. State of Bihar
May 9, 2012
BASUDEO MISHRA Vs. STATE OF JHARKHAND
April 11, 2012
BASUDEO PRADHAN AND OTHERS Vs. STATE OF JHARKHAND & OTHERS
January 9, 2012
BASUDEO PRASAD Vs. ALLAHABAD BANK, RANCHI AND OTHERS
January 2, 2012
BASUDEO TIWARY Vs. STATE OF JHARKHAND
February 23, 2012
Bechan Vs. Central Coalfields Limited
November 26, 2012
BELAL ANSARI Vs. THE STATE OF JHARKHAND
October 31, 2012
Bengal Orissa Bihar Baptist Churches Association Vs. State of Jharkhand
March 12, 2012
BENJAMIN KERKETTA Vs. STATE OF JHARKHAND
January 10, 2012
BHADI BHUINI Vs. BHARAT COKING COAL LTD
July 30, 2012
BHAG CHAND JAIN Vs. STATE OF JHARKHAND
November 22, 2012
BHAGAL SAHU BHAGAL Vs. STATE OF JHARKHAND
May 4, 2012
Bhaghwati Prasad Agarwala Vs. Allahabad Bank through its authorised officer having office at Allahabad Bank, Harmu Colony Branch, Ranchi
June 26, 2012
Bhagwan Das Yadav Vs. State of Jharkhand through C.B.I.
September 17, 2012
Bhagwati Devi Vs. Managing Director, Jharkhand State Housing Board
September 12, 2012
Bhalotia Engineering Works Ltd Vs. State of Jharkhand
April 9, 2012
Bhanmati @ Manmati Vs. State of Jharkhand
July 4, 2012
Bhanu Prakash Singh Vs. State of Jharkhand
April 26, 2012
BHANU PRATAP SAHU AND DR. H.N. CHATURVEDI Vs. THE STATE OF JHARKHAND AND SHABHAPATI SINGH
April 12, 2012
BHARAT BHUSHAN Vs. STATE OF JHARKHAND
May 4, 2012
BHARAT BHUSHAN AGARWAL Vs. STATE OF BIHAR (NOW JHARKHAND)
February 17, 2012
Bharat Coking Coal Limited Vs. workmen
March 1, 2012
BHARAT COKING COAL LIMITED Vs. SOUTH TISRA COLLIERY CO (P) LTD
July 13, 2012
BHARAT COKING COAL LIMITED Vs. SHASHI MAHTO
November 1, 2012
BHARAT COKING COAL LIMITED Vs. STATE OF JHARKHAND
September 20, 2012
BHARAT COKING COAL LIMITED Vs. BHARAT FIRE BRICKS AND POTTERY WORKS P LTD
February 7, 2012
Bharat Coking Coal Limited through Chief General Manager, Kustore Area of Bharat Coking Coal Limited, Dhanbad Vs. Madhavendra Singh alias Madhav Singh
September 13, 2012
BHARAT COKING COAL LTD Vs. WORKMEN
August 2, 2012
BHARAT COKING COAL LTD Vs. THEIR WORKMEN BEING REPRESENTED BY THE PRESIDENT
March 1, 2012
BHARAT COKING COAL LTD. Vs. STATE OF JHARKHAND AND ORS.
August 30, 2012
Bharat Coking Coal Ltd. Vs. State of Jharkhand
March 15, 2012
Bharat Coking Coal Ltd. Vs. State of Jharkhand
June 22, 2012
Bharat Coking Coal Ltd. being represented by their employers in relation to the management of Bhowra Colliery Vs. Presiding Officer, CAT No.2, Dhanbad
August 2, 2012
Bharat Coking Coal Ltd.Dhanbad Vs. Savitri Pandey
November 24, 2012
BHARAT KARMAKAR Vs. VEENA KARMAKAR
December 20, 2012
BHARAT KUMAR PODDAR Vs. STATE OF JHARKHAND
September 12, 2012
BHARAT MAHTO Vs. DASRATH MAHTO
July 19, 2012
BHARAT MINERALS GRINDING INDUSTRIES Vs. STATE OF JHARKHAND
August 8, 2012
BHARAT SHARMA Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR, M/S. BHARAT COKING COAL LIMITED AND OTHERS
July 10, 2012
BHARTI DEY Vs. STATE OF JHARKHAND
September 20, 2012
Bharti Mishra Vs. State of Jharkhand
June 27, 2012
Bhasker Thappa Vs. State of Jharkhand
September 12, 2012
BHIM SINGH MUNDA Vs. STATE OF JHARKHAND
September 13, 2012
BHOLA CHOUDHARY Vs. STATE OF JHARKHAND
September 12, 2012
BHOLA DAS @ SHISHIR DAS Vs. STATE OF JHARKHAND
December 6, 2012
BHOLA MODI Vs. STATE OF JHARKHAND
August 14, 2012
BHOLA NATH PRASAD @ BHOLA PRASAD Vs. STATE OF BIHAR (NOW JHARKHAND)
May 6, 2012
Bhola Prasad Vs. State of Bihar
March 2, 2012
Bhola Saw Vs. State of Jharkhand
December 21, 2012
BHOLANATH KUMAR Vs. STATE OF JHARKHAND
August 8, 2012
BHUNESHWAR MAHTO Vs. STATE OF JHARKHAND
September 4, 2012
Bhuneshwar Pandey Vs. State of Jharkhand
December 21, 2012
Bhuneshwar Sao Vs. State of Jharkhand
March 23, 2012
BHUNESWAR SINGH Vs. STATE OF BIHAR
September 13, 2012
BIBHUTI BHUSHAN RAM Vs. STATE OF JHARKHAND
November 5, 2012
BIBHUTI SAH BHUSHAN Vs. STATE OF JHARKHAND
March 29, 2012
Bibi Khadija Bano @ Khadija Bano Vs. State of Jharkhand
April 23, 2012
BIDHI CHANDRA RAM AND RAM CHANDRA PASWAN Vs. THE STATE OF BIHAR & OTHERS
April 10, 2012
Bidhu Nath Acharya Vs. State of Jharkhand
April 5, 2012
Bidya Bhushan Prasad Vs. Choudhary Jagarnath Singh
July 27, 2012
Bidya Lakhan Bhagat Vs. State of Jharkhand
December 19, 2012
BIHAR CEMENT CONCRETE PRODUCTS Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
August 8, 2012
BIHAR COLLIERY KAMGAR UNION Vs. UNION OF INDIA
September 13, 2012
Bihar Foundary & Castings Limited Vs. State of Jharkhand
April 26, 2012
Bihar High Area Lift Irrigation Corporation Vs. Jharkhand Hill Area Lift Irrigation Corporation
November 5, 2012
BIHAR HILL AREA LIFT IRRIGATION CORPORATION Vs. JHARKHAND HILL AREA LIFT IRRIGATION CORPORATION & ORS.
October 31, 2012
BIHAR MICA EXPORTERS ASSOCIATION Vs. STATE OF JHARKHAND
March 29, 2012
BIHAR MICA EXPORTERS ASSOCIATION Vs. STATE OF JHARKHAND
May 11, 2012
Bihar Sponge Iron Limited, Chandil Vs. Union of India
July 19, 2012
Bihar Sponge Iron Ltd. Vs. State of Jharkhand
August 3, 2012
BIHAR SPONGE IRON LTD., SERAIKELA KHARSAWAN Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION, NEW DELHI
March 6, 2012
BIHAR STATE ELECTRICITY BOARD Vs. JHARKHAND STATE ELECTRICITY BOARD
January 17, 2012
BIHAR STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. STATE OF JHARKHAND
October 29, 2012
BIJAY BASANTA OSTAD Vs. STATE OF JHARKHAND
January 17, 2012
Bijay Kishore Prasad Vs. State of Jharkhand
September 20, 2012
BIJAY KUMAR Vs. STATE OF JHARKHAND AND ANOTHER
September 11, 2012
Bijay Kumar Bathwal Vs. State of Bihar
January 23, 2012
BIJAY KUMAR GUPTA Vs. STATE OF JHARKHAND
April 24, 2012
BIJAY KUMAR SINGH Vs. JHARKHAND STATE ELECTRICITY
May 11, 2012
BIJAY KUMAR SINGH Vs. STATE OF JHARKHAND, SECRETARY, CO-OPERATIVE DEPARTMENT, GOVERNMENT OF JHARKHAND, RANCHI AND MANAGING DIRECTOR, DUMKA CENTRAL COOPERATIVE BANK LTD., DUMKA
April 12, 2012
Bijendra Kumar Sinha Vs. State of Jharkhand
March 1, 2012
BIJENDRA SINGH Vs. THE STATE OF JHARKHAND AND OTHERS
April 3, 2012
BIJESH KUMAR SAHU Vs. ASHA PRASAD
December 13, 2012
Bijli Mahato Vs. State of Jharkhand
February 15, 2012
Bilash Mishra Vs. State of Bihar
November 27, 2012
BILASI DEVI Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVT. OF JHARKHAND
March 19, 2012
Bimal Kumar Dey Vs. Chairman, Hindustan Copper Ltd.
May 14, 2012
Bimal Kumar Dey Vs. Chairman, Hindustan Copper Limited, Kolkata
April 23, 2012
BIMAL KUMAR DEY Vs. COPPER LIMITED KOLKATA
May 9, 2012
BIMAL KUMAR DEY Vs. CHAIRMAN HINDUSTAN COPPER LIMITED
May 9, 2012
BIMAL KUMAR KEDIA Vs. STATE OF JHARKHAND
July 10, 2012
BIMLA DEVI Vs. STATE OF JHARKHAND
July 25, 2012
Bimla Devi Vs. State of Jharkhand
June 18, 2012
BIMLA DEVI @ BIMLA DEVI & ORS. Vs. THE STATE OF JHARKHAND & ANR.
August 2, 2012
Bina Devi Vs. State of Jharkhand
April 24, 2012
Bina Devi Vs. State of Jharkhand
March 27, 2012
BINAY KUMAR SINGH Vs. STATE OF BIHAR
April 12, 2012
BINAY KUMAR SINGH Vs. STATE OF JHARKHAND
July 9, 2012
BINAY KUMAR SINHA Vs. THE STATE OF JHARKHAND, INSPECTOR GENERAL OF POLICE, JHARKHAND, RANCHI,
November 8, 2012
BINDESHWAR ROY Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
September 19, 2012
Bindeshwari Mandal Vs. State of Jharkhand
April 17, 2012
BINDESHWARI PRASAD CHOUDHARY Vs. THE STATE OF JHARKHAND & ORS.
March 5, 2012
Bindeshwari Prasad Jha Vs. State of Jharkhand through Vigilance
August 31, 2012
BINDU DEVI Vs. AKHILESH KUMAR SINGH
July 19, 2012
BINDU RAM Vs. STATE OF JHARKHAND
September 1, 2012
BINDU TRIPATHI ALIAS BINDU PANDEY Vs. STATE OF JHARKHAND
July 20, 2012
Bingul Sawaiyan Ho Vs. State of Jharkhand
April 26, 2012
Binod Agarwal Vs. Hardwari Prasad
February 22, 2012
BINOD GOPE @ BINOD YADAV Vs. STATE OF JHARKHAND
September 12, 2012
BINOD KR SINGH ALIAS VINOD SINGH Vs. STATE OF JHARKHAND
July 16, 2012
Binod Kumar Singh Vs. State of Jharkhand
July 13, 2012
BINOD SHANKAR MISHRA Vs. STATE OF JHARKHAND & ORS.
March 21, 2012
BINOD SINGH Vs. BIHAR STATE CREDIT AND INVESTMENT CORPORATION LTD. & ORS.
September 17, 2012
BINOD TRIVEDI & ORS. Vs. THE STATE OF JHARKHAND & ANR.
September 5, 2012
Binoy Kumar Vs. State of Jharkhand
July 16, 2012
BIPAD TARAN DAS Vs. STATE OF JHARKHAND
May 7, 2012
Bipin Bihari Dubey @ Bipin Dubey Vs. State of Jharkhand
August 8, 2012
Bipin Bihari Jha @ B.B.Jha Vs. T.R.F.Limited
September 10, 2012
BIPIN KUMAR VERMA Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF UCO BANK, HIRAPUR, DHANBAD
April 2, 2012
Bipin Kumar Verma Vs. Employers in relation to the Management of UCO Bank, Hirapur, Dhanbad
April 12, 2012
BIR STEELS (P) LIMITED, GIRIDIH THROUGH ITS DIRECTOR Vs. STATE OF JHARKHAND, THROUGH THE SECRETARY, INDUSTRIES DEPARTMENT, RANCHI, DIRECTOR OF INDUSTRIES, RANCHI, DEPUTY DIRECTOR OF
March 23, 2012
BIRAJ MANJHI & OTHERS Vs. THE STATE OF JHARKHAND & OTHERS
December 13, 2012
BIREN BHANDARI @ KRISHNA BHANDARI Vs. STATE OF JHARKHAND
June 14, 2012
BIRENDRA BEDIA Vs. CENTRAL COALFIELDS LTD
February 7, 2012
BIRENDRA KUMAR MISHRA Vs. STATE OF JHARKHAND
February 1, 2012
BIRENDRA PRASAD RAI Vs. THE STATE OF JHARKHAND & ORS.
March 5, 2012
Birendra Prasad Singh Vs. Heavy Engineering Corporation through its CMD, Ranchi
July 30, 2012
Birendra Roy Vs. State of Jharkhand
April 17, 2012
BIROJ SINGH Vs. STATE OF JHARKHAND
August 1, 2012
Birsa Munda Kala Parishad Vs. State of Jharkhand
October 30, 2012
BISESWAR MANDAL Vs. STATE OF JHARKHAND
November 9, 2012
Bishal Singh Vs. State of Jharkhand
September 17, 2012
BISHMANI ORAIN Vs. THE STATE OF JHARKHAND AND ORS.
August 9, 2012
BISHMANI ORAIN Vs. STATE OF JHARKHAND
August 7, 2012
Bishnu Dayal @ Vishnu Dayal Gupta Vs. State of Jharkhand
January 17, 2012
BISHOP SAMUEL R.THOMAS Vs. STATE OF JHARKHAND
May 7, 2012
BISHWA BHARAN NAND TIWARY Vs. STATE OF JHARKHAND & ORS
April 10, 2012
Bishwa Nath Majhi Vs. State of Jharkhand
March 13, 2012
Bishwajit Mukherjee Vs. State of Bihar
March 28, 2012
Biswajit Das @ Raja Vs. State of Jharkhand
December 11, 2012
BISWANATH AGARWALLA @ BISHWANATH DOKANIA Vs. SONY KUNWAN & ORS
July 13, 2012
BITTU MALAKAR Vs. THE STATE OF JHARKHAND
September 3, 2012
BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION (B.I.F.R.) Vs. RAJ HANS STEEL LIMITED
January 6, 2012
Bodh Manjhi Vs. State of Bihar
September 20, 2012
Bokaro Karmchari panchayat Vs. Management of M/s Bokaro Steel Plant
April 26, 2012
Boyo Bari Vs. State of Jharkhand
January 24, 2012
BRAHMDEO PANDEY AND ORS. Vs. THE STATE OF JHARKHAND
September 12, 2012
Brahmi Impex Ltd. Vs. State of Jharkhand
June 19, 2012
BRAJ MOHAN KUMAR Vs. THE STATE OF JHARKHAND, THE PRINCIPAL SECRETARY, WATER RESOURCE DEPARTMENT, GOVERNMENT OF JHARKHAND, RANCHI,
November 7, 2012
Braj Shankar Prasad Sinha Vs. State of Jharkhand
December 4, 2012
BRAJESH RAI Vs. STATE OF JHARKHAND
August 23, 2012
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. MOSMAT TRIPTA
July 31, 2012
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LIMITED HAZARIBAGH Vs. MOSMAT TRIPTA
July 27, 2012
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. LILMUNI ORAIN
April 3, 2012
BRIJ KISHORE SINGH Vs. STATE OF JHARKHAND
July 17, 2012
Brij Mohan Singh Vs. State of Jharkhand
November 8, 2012
Brij Nath Rajbhar Vs. State of Jharkhand
December 6, 2012
BRIJENDRA KUMAR Vs. STATE OF JHARKHAND
February 22, 2012
BRIJSHANTIMANI Vs. STATE OF JHARKHAND
April 11, 2012
Brinda Mahto Vs. State of Jharkhand
January 12, 2012
BRINDABAN SINGH Vs. MANAGING DIRECTOR, BOKARO STEEL CITY, BOKARO & OTHERS
September 17, 2012
BUDH DEO ORAON Vs. STATE OF JHARKHAND AND ORS.
May 7, 2012
BUDH DEO ORAON Vs. STATE OF JHARKHAND
June 14, 2012
Budhwa Munda Vs. State of Jharkhand
May 18, 2012
BUTTAN PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
September 5, 2012
C.I.S.F. No. 802230188, Constable B.N. Sharma @ Biswanath Sharma Vs. Union of India representing Central Industrial Security Force Department
July 26, 2012
C.I.S.F.. UNIT, BOKARO STEEL PLANT, BOKARO (JHARKHAND) Vs. SRI RAM MOHAN NATH SINGH & ORS.
March 22, 2012
C.S.P.CHOUDHARY Vs. UNION OF INDIA
September 12, 2012
CENTRAL BUREAU OF INVESTIGATION Vs. STATE PF JHARKHAND
March 23, 2012
CENTRAL COAL FIELDS LTD Vs. CIT
February 1, 2012
CENTRAL COALFIELDS LTD Vs. STATE OF JHARKHAND
November 2, 2012
CENTRAL COALFIELDS LTD Vs. STATE OF JHARKHAND
February 6, 2012
CENTRAL COALFIELDS LTD Vs. CENTRAL COALFIELDS LTD
March 22, 2012
Central Coalfields Ltd. Vs. State of Jharkhand
August 29, 2012
Central Coalfields Ltd. Vs. State of Bihar
March 1, 2012
CENTRAL COALFIELDS LTD. & ANR. Vs. BHUWANESHWAR THAKUR
December 6, 2012
Central Coalfileds Ltd., Ranchi Vs. Balaji Fuels Private Ltd., Ranchi
January 18, 2012
CENTRAL SILK BOARD Vs. ZMS KHAN
March 27, 2012
Chaitu Mahli Vs. State of Jharkhand
May 15, 2012
Chakradhar Kumhar Vs. BCCL
August 9, 2012
Chamra Laguri Vs. The State of Jharkhand
June 28, 2012
CHAMU SAHU Vs. STATE OF BIHAR (NOW JHARKHAND) AND BANDINI ORAIN
April 5, 2012
Chand Kumari Prasad Vs. Union of India
September 4, 2012
CHAND KUMARI PRASAD & ORS. Vs. UNION OF INDIA & ORS.
September 8, 2012
Chandan Kumar Vs. Bokaro Steel Plant
February 15, 2012
CHANDAN LAHA CHANDAN KUMAR LAHA Vs. STATE OF JHARKHAND
May 14, 2012
Chandan Ravidas Vs. Bharat Coking Coal Limited through The Chairman-cum-Managing Director, Koyala Bhawan, Koyala Nagar, Dhanbad
August 30, 2012
Chandeshwar Prasad Vs. State of Bihar
June 27, 2012
CHANDRA BHUSHAN YADAV @ BHUSHAN YADAV Vs. THE STATE OF JHARKHAND
July 9, 2012
CHANDRA GUPTA DIWEDI @ CHANDRAGUPT DWIBEDI Vs. THE STATE OF JHARKHAND AND M/S RUNGTA SONS PVT. LTD.
October 31, 2012
Chandra Kala Devi Vs. State of Jharkhand
February 15, 2012
Chandra Mauleshwar Singh Vs. State of Jharkhand
October 29, 2012
CHANDRA MOHAN PATEL Vs. STATE OF JHARKHAND
July 10, 2012
CHANDRA NATH BANERJEE Vs. STATE OF JHARKHAND
November 6, 2012
CHANDRA PRASAD SINGH AZAD Vs. STATE OF JHARKHAND
May 14, 2012
CHANDRA SHEKHAR ALANI Vs. STATE OF JHARKHAND
October 9, 2012
CHANDRA SHEKHAR KANTH Vs. THE STATE OF JHARKHAND
April 9, 2012
Chandra Shekhar Sinha Vs. State of Jharkhand through CBI, Ranchi
December 14, 2012
Chandrakant Gopalka Vs. State of Bihar
February 24, 2012
CHANDRASHEKHAR AND DAYAMOY ROY Vs. STATE OF JHARKHAND
March 27, 2012
Chandrika Prasad Vs. Central Coalfields Limited
February 17, 2012
Chandrika Prasad Kiran Vs. State of Jharkhand
November 9, 2012
CHANDRIKA TIWARY & ORS. Vs. AUGUST TIWARY & ORS.
February 22, 2012
CHANGO BODRA Vs. STATE OF JHARKHAND
September 21, 2012
CHANGO BODRA AND ORS. Vs. THE STATE OF JHARKHAND
September 20, 2012
CHATURBHUJ MAHAPATRA Vs. KALU MURMU
January 20, 2012
Chetlal Mahto Vs. State of Jharkhand
October 11, 2012
Chhata Devi Vs. Bharat Coking Coal Ltd. through its C.M.D., Dhanbad
September 7, 2012
CHHAYA RANI BOSE Vs. STATE OF JHARKHAND
February 14, 2012
CHHOTAN @ ISHWAR PAL @ CHOTAN PAL Vs. THE STATE OF JHARKHAND AND RIMPA DEY @ PAL
March 14, 2012
CHHOTU MACHHUA Vs. THE STATE OF JHARKHAND
July 9, 2012
CHHUTNI MAHTO Vs. BHAJOHARI MAHTO & ORS.
April 12, 2012
CHHUTU DUTTA Vs. BHARAT COKING COAL LTD. AND OTHERS
October 29, 2012
CHHUTU DUTTA Vs. BHARAT COKING COAL LTD
July 17, 2012
CHIDANAND JHA AND JAGDISH PRASAD YADAV Vs. STATE OF JHARKHAND
March 2, 2012
Chitranjan Kumar Vs. Steel Authority of India Ltd ,Bokaro Steel Plant
January 3, 2012
Chotu Gorai Vs. State of Jharkhand
August 7, 2012
Choyta Bodra Vs. State of Jharkhand
February 6, 2012
Chunari Devi Vs. Central Coalfields Umited
January 25, 2012
CHUNNU BHANDARI Vs. STATE OF JHARKHAND
August 14, 2012
Chunu Buskey Vs. State of Bihar
August 1, 2012
CHUNU BUSKEY, Vs. THE STATE OF BIHAR (NOW JHARKHAND)
August 5, 2012
CITICORP FINANCE (INDIA) LIMITED Vs. DHRUB SHANKER THAKUR
October 3, 2012
CITIZEN'S CAUSE Vs. STATE OF JHARKHAND
January 8, 2012
Citizens Vs. State of Jharkhand
January 18, 2012
Citizens Cause, Ranchi Vs. State of Jharkhand
September 18, 2012
Coal India Limited Vs. Manik Dutta
December 12, 2012
COAL MINES ENGINEERING WORKERS ASSOCIATION, BCCL, DHANBAD AND RAM BACHAN MEHTA, DHANBAD Vs. CHAIRMAN, COAL INDIA LTD. CALCUTTA,
April 24, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. XENON, ADITYAPUR
October 12, 2012
Commissioner of Central Excise Vs. Ram Needle Bearings
December 7, 2012
Commissioner of Central Excise, Jamshedpur Vs. Vikas Steel, Bokaro
November 5, 2012
Commissioner of Central Excise, Jamshedpur Vs. TRF Ltd.
July 27, 2012
COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR Vs. M/S TINPLATE COMPANY OF INDIA LTD
July 20, 2012
COMMISSIONER OF CENTRAL EXCISE, RANCHI Vs. LA OPALA, RG LTD.
September 14, 2012
COMMISSIONER OF INCOME TAX Vs. M/S CENTRAL COALFIELDS LIMITED
June 13, 2012
Commissioner of Income Tax Vs. Central Mines Planning & Design Institute Ltd.Ranchi
December 12, 2012
Commissioner of Income Tax Vs. J.Ram & Sons
September 19, 2012
COMMISSIONER OF INCOME TAX Vs. RANCHI MEDICAL RESEARCH AND DEVELOPMENT FOUNDATION P LTD
September 5, 2012
COMMISSIONER OF INCOME TAX Vs. BIHAR SPONGE IRON LTD
August 30, 2012
COMMISSIONER OF INCOME TAX Vs. LATE MISRILAL JAIN THROUGH THE EXECUTOR
November 7, 2012
COMMISSIONER OF INCOME TAX Vs. GANESH TRADING COMPANY
September 20, 2012
COMMISSIONER OF INCOME TAX Vs. TATA ROBINS FRASER LIMITED
September 12, 2012
COMMISSIONER OF INCOME TAX Vs. PRADEEP IRON INDUSTRIES (P) LTD
September 19, 2012
COMMISSIONER OF INCOME TAX Vs. PLAXPO INDUSTRIES (P) LTD
June 13, 2012
COMMISSIONER OF INCOME TAX Vs. ARUN KUMAR AGARWAL
July 13, 2012
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR JAIN
September 5, 2012
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL AUTO LTD
September 7, 2012
COMMISSIONER OF INCOME TAX Vs. R.M.SINGH
October 31, 2012
COMMISSIONER OF INCOME TAX Vs. METALLURGICAL ENGINEERING CONSULTANTS (INDIA) LTD
December 10, 2012
Commissioner of Income Tax, Dhanbad Vs. Jugal Kishore Kejriwal, Prop of M/s J.B. Ishpat, P.N. Ghosh Street, Purulia
July 4, 2012
COMMISSIONER OF INCOME TAX, JAMSHEDPUR Vs. M/S. TIMKEN INDIA LTD. JAMSHEDPUR
September 14, 2012
COMMISSIONER OF INCOME TAX, JAMSHEDPUR Vs. M/S MITHILA MOTORS LIMITED
November 6, 2012
COMMISSIONER OF INCOME TAX, RANCHI Vs. USHA BELTRON LTD., RANCHI
November 6, 2012
COMMISSIONER OF INCOME TAX, RANCHI Vs. CENTRAL COALFIELDS LTD.
November 1, 2012
Commissioner of Income Tax, Ranchi Vs. Central Coal Fields Ltd.
October 12, 2012
Commissioner of Income Tax, Ranchi Vs. Sheo Prasad Poddar (HUF), Lohardaga
September 21, 2012
Commissioner of Income-Tax, Central Revenue Building, Main Road, Ranchi Vs. Mini Construction, Church Road, Palamau
August 16, 2012
Commissioner of Income-Tax, Jamshedpur East Singhbhum Vs. Bharat Safety Glass (P) Ltd. Saraikella-Kharsawan
June 22, 2012
Constable No. 892294004 Harender Singh alias Harender Singh Vs. Union of India through its Secretary, Ministry of Home, North Block, New Delhi
June 20, 2012
Constable No.319 Ramashish Sharma Vs. State of Jharkhand
November 27, 2012
Cosmic Construction Private Limited Vs. State of Jharkhand
August 7, 2012
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. B.K. JHA
December 5, 2012
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
April 27, 2012
Court on its own motion Vs. Union of India
June 26, 2012
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
July 10, 2012
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
January 25, 2012
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
August 7, 2012
Court on its own Motion Vs. State of Jharkhand
August 14, 2012
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
February 6, 2012
Court on its Own Motion Vs. State of Jharkhand
December 6, 2012
Court on its own motion Vs. State of Jharkhand
June 18, 2012
Court on its Own Motion Vs. State of Jharkhand
April 16, 2012
D.D. MAHESHWARI Vs. STATE OF JHARKHAND
June 18, 2012
D.Mohan Vs. State of Jharkhand
July 2, 2012
D.N. Singh Construction Co. Vs. State of Bihar
February 29, 2012
Dalchand Mahto Vs. State of Jharkhand
September 3, 2012
Damodar Valley Corporation Vs. State of Jharkhand
October 31, 2012
DAMODAR VALLEY CORPORATION Vs. ANJANEY FERRO ALLOYS LTD.
September 21, 2012
DAMODAR VALLEY CORPORATION Vs. TATA STEEL LTD
September 21, 2012
DAMODAR VALLEY CORPORATION AND ANOTHER Vs. GAUTAM FERRO ALLOYS
March 12, 2012
Danro Water Reservoir Project Vs. State of Jharkhand
November 1, 2012
Dasharathi Paul Vs. State of Jharkhand
January 13, 2012
DASHRATH GAGRAI ALIAS KRISHNA GAGRAI Vs. STATE OF JHARKHAND
August 6, 2012
DASO RAM Vs. STATE OF JHARKHAND
November 1, 2012
DASRATH SHARMA @ DASHRATH MISTRI Vs. STATE OF JHARKHAND AND REKHA DEVI
March 15, 2012
DAUD AKHTAR ALI @ DAUD ALI KHAN Vs. STATE OF JHARKHAND
September 12, 2012
Daya Nidhi Singh Vs. Land Development Bank through its MD, Budh Marg, Patna
June 15, 2012
DEB KUMAR MITRA Vs. STATE OF JHARKHAND
July 5, 2012
DEB NILAM DEVI Vs. SATENDRA SINGH
April 13, 2012
DEBABRATA DASGUPTA Vs. STATE OF JHARKHAND & OTHERS
September 5, 2012
DEBABRATA SHIT Vs. UNION OF INDIA THROUGH THE INSPECTOR GENERAL OF POLICE, B/S, CENTRAL RESERVE POLICE FORCE, PATNA
March 2, 2012
DEBASHISH GHOSH Vs. THE STATE OF JHARKHAND
September 24, 2012
DEBISWAR SOREN Vs. STATE OF JHARKHAND
May 19, 2012
Deepak Kumar Sanwaria @ Dabbu Sanwaria Vs. State of Jharkhand
February 3, 2012
Delip Jerath Vs. State of Jharkhand
October 6, 2012
DELIP JERATH Vs. M KHAN
August 6, 2012
DEO KUMAR RAM Vs. RANCHI MUNICIPAL CORPORATION
June 19, 2012
DEO KUMAR SINGH Vs. NATIONAL INSURANCE COMPANY LTD
July 2, 2012
DEO NARAYAN TIWARI Vs. UNION OF INDIA
July 30, 2012
Deodhari Saha Vs. State of Jharkhand, through the Secretary, Industries Department, Nepal House, Ranchi
July 13, 2012
DEOGHAR MUNICIPAL CORPORATION THROUGH CHIEF EXECUTIVE OFFICER,DEOGHAR MUNICIPALITY, DEOGHAR Vs. BHARAT OJHA
April 2, 2012
Deoki Ram Vs. State of Jharkhand
September 5, 2012
DEONANDAN Vs. CENTRAL COALFIELDS LIMITED
July 17, 2012
Deputy Inspector General Vs. Ram Mohan Nath Singh
March 22, 2012
DEVENDRA KUMAR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
March 30, 2012
Devendra Nath Sharma Vs. State of Jharkhand
April 17, 2012
DEVENDRA PRASAD Vs. STATE OF JHARKHAND
October 8, 2012
Devendra Singh @ Debi Singh Vs. State of Jharkhand
May 1, 2012
Devendra Yadav Vs. State of Jharkhand
December 11, 2012
DEVENDRAJI Vs. JHARKHAND STATE HOUSING BOARD
October 1, 2012
Devendu Kumar Singh @ Subodhjee @ Anand Jee Vs. State of Jharkhand
December 13, 2012
DEWANTI DEVI Vs. THE STATE OF JHARKHAND
December 21, 2012
DGM Vs. TRIPTY PAUL
September 11, 2012
Dhananjay Kumar Vs. State of Jharkhand
June 29, 2012
Dhananjay Singh Vs. State of Jharkhand
July 24, 2012
DHANBIR MUNDA Vs. STATE OF JHARKHAND
February 14, 2012
DHANESHWAR MAHATO Vs. STATE OF JHARKHAND
January 12, 2012
DHANI RAM MANJHI Vs. CENTRAL COALFIELDS LIMITED
July 16, 2012
Dhaniram Mahto Vs. Most. Rango Devi
October 12, 2012
DHANU BARHA Vs. STATE OF JHARKHAND THROUGH C.B.I
March 15, 2012
DHARAMVIR BHADARIAARUN KUMAR SINGH Vs. UNION OF INDIA THROUGH S.P., C.B.I.STATE OF JHARKHAND THROUGH C.B.I.
February 28, 2012
Dharma Girih Vs. State of Jharkhand
July 5, 2012
DHARMENDRA KUMAR Vs. STATE OF JHARKHAND
July 4, 2012
DHARMENDRA KUMAR Vs. STATE OF JHARKHAND
September 11, 2012
Dharmshila Devi Vs. State of Jharkhand
June 19, 2012
Dheeraj Lulla Vs. State of Jharkhand
September 28, 2012
DHEERAJ LULLA Vs. STATE OF JHARKHAND AND OTHER
August 30, 2012
DHIREN KAPRI @ DHIRENDRA KAPRI Vs. STATE OF JHARKHAND
June 14, 2012
DHIREN SINGH Vs. STATE OF JHARKHAND
February 10, 2012
DHIRENDRA NARAYAN ALIAS DHIRENDRA NARAIN @ DHIRENDRA Vs. STATE OF JHARKHAND
August 3, 2012
DHIRENDRA NARH OJHA Vs. RANCHI UNIVERSITY, RANCHI
February 1, 2012
Dhiresh Parmar Vs. State of Jharkhand
April 26, 2012
DHRUBNARAIN SINGH Vs. STATE OF JHARKHAND
October 29, 2012
Digeshwar Mistry @ Digu Mistry Vs. State of Jharkhand
February 9, 2012
Dilip Goyal Vs. State of Jharkhand
March 27, 2012
DILIP KUMAR GHOSHAL Vs. STATE OF JHARKHAND
July 9, 2012
Dilip Kumar Jaiswal Vs. State of Jharkhand
August 9, 2012
DILIP KUMAR MANDAL Vs. STATE OF JHARKHAND
July 24, 2012
DILIP KUMAR PANDEY ALIAS DILIP PANDEY Vs. STATE OF JHATKHAND
April 19, 2012
DILIP KUMAR PRASAD Vs. STATE OF JHARKHAND
December 13, 2012
DILIP KUMAR RABIDAS Vs. STATE OF JHARKHAND, THE SECRETARY, DEPARTMENT OF HEALTH, GOVT.OF JHARKHAND, RANCHI, DEPUTY SECRETARY, DEPARTMENT OF HEALTH, GOVT.OF JHARKHAND, RANCHI AND CIVIL
February 10, 2012
Dilip Kumar Verma Vs. State of Jharkhand
September 17, 2012
Dilip Murmu Vs. State of Jharkhand
December 19, 2012
DINESH CHANDRA MISHRA Vs. PROJECT AND DEVELOPMENT INDIA LTD
April 16, 2012
DINESH CHANDRA MISHRA AND ANOTHER Vs. PROJECT AND DEVELOPMENT INDIA LTD., DHANBAD & ORS.
April 17, 2012
DINESH CHANDRA ROY Vs. HIGH COURT OF JHARKHAND
June 15, 2012
DINESH KUMAR JALAN @ DINESH JALAN Vs. THE STATE OF JHARKHAND AND JAGDISH RAI @ JAGGUMAL
March 12, 2012
DINESH KUMAR NAIK Vs. THE STATE OF BIHAR (NOW JHARKHAND) & ORS.
April 12, 2012
DINESH MAHTO Vs. STATE OF JHARKHAN
June 18, 2012
Dinesh Pandey Vs. State of Jharkhand
September 20, 2012
DINESH SHARMA Vs. JHARKHAND STATE HOUSING BOARD THROUGH MANAGING DIRECTOR, RANCHI, REVENUE OFFICER (HEAD QUARTER), JHARKHAND STATE HOUSING BOARD, RANCHI, EXECUTIVE ENGINEER
March 21, 2012
DINESHWAR PRASAD Vs. C.M.D., C.C.L, RANCHI
September 27, 2012
DINESHWAR SINGH AND ORS. Vs. JITNATH SINGH AND ORS.
May 18, 2012
DIP KUMAR PAL Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
December 5, 2012
DIPAK KUMAR DAS Vs. STATE OF JHARKHAND & ORS.
November 26, 2012
DIPENDRA KUMAR Vs. STATE OF JHARKHAND
December 10, 2012
DIRECTOR, HIGHER EDUCATION, HUMAN RESOURCE DEVELOPMENT DEPARTMENT Vs. SURENDRA PRASAD SAHU
March 20, 2012
District Bar Association, Gumla Vs. State of Jharkhand
August 30, 2012
DIVISION, CHAKRADHARPUR AND PRABIR KUMAR GANGOPADHYAY Vs. STATE OF JHARKHAND AND SARDAR MAHENDRA SINGH
February 23, 2012
DIVISIONAL MANAGER ORIENTAL INSURANCE CO. LTD Vs. MUNI DEVI
September 28, 2012
Divisional Manager, New India Assurance Company Ltd. Vs. Siberia Minz
September 14, 2012
DIWAKAR MANDAL Vs. THE STATE OF JHARKHAND
July 9, 2012
DOBRO SUNDI Vs. STATE OF JHARKHAND
February 14, 2012
DOMAN MANDAL Vs. STATE OF JHARKHAND
May 16, 2012
Doman Sikdar Vs. Eastern Coalfields Ltd.through it's C.M.D.
November 23, 2012
DR. ANAND RANJAN Vs. DR. (MRS.) SUNITA SINHA
October 8, 2012
DR. BIMAL KUMAR MISHRA & ORS. Vs. THE STATE OF JHARKHAND & ORS.
April 27, 2012
DR. DHIRENDRA NARAYAN @ DHIRENDRA NARAIN @ DHIRENDRA PRASAD Vs. THE STATE OF JHARKHAND AND YUGESHWAR PRASAD
August 7, 2012
DR. RAKESH KUMAR Vs. THE STATE OF JHARKHAND & OTHERS
July 6, 2012
DR.ANANT KUMAR AKHOURI Vs. VICE CHANCELLOR, RANCHI UNIVERSITY, RANCHI
January 6, 2012
DR.BAHADUR SINGH Vs. VINOBA BHAVE UNIVERSITY
February 8, 2012
DR.PRADEEP KUMAR Vs. STATE OF JHARKHAND THROUGH C.B.I.
March 30, 2012
DTC SECURITIES LIMITED Vs. JHARKHAND STATE MINERAL DEVELOPMENT CORPN. & ORS.
October 13, 2012
DTC Securities Limited Vs. Jharkhand State Mineral Development Corpn.
October 6, 2012
Dubki Devi Vs. Union of India
January 9, 2012
DUDHNATH RAM Vs. MANAGEMENT OF TATA IRON
May 3, 2012
DUKHAN GOPE Vs. STATE OF JHARKHAND
July 5, 2012
DUKHANI DEVI Vs. BCCL
May 11, 2012
Dukru Laguri Vs. State of Jharkhand
May 15, 2012
DULAL CHANDRA PRAMANIK AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
August 30, 2012
DULLA SOREN AND KAMRU SOREN Vs. STATE OF JHARKHAND
May 16, 2012
Durga Gagrai Vs. State of Jharkhand
January 4, 2012
DURGA ORAON Vs. STATE OF JHARKHAND
September 3, 2012
DURGA ORAON Vs. STATE OF JHARKHAND
July 30, 2012
DURGA ORAON Vs. STATE OF JHARKHAND & ORS.
May 17, 2012
DURGA ORAON Vs. STATE OF JHARKHAND
January 24, 2012
DURGA ORAON Vs. STATE OF JHARKHAND
January 17, 2012
DURGA ORAONAMAN MUNDA Vs. STATE OF JHARKHAND & OTHERSUNION OF INDIA THROUGH CBI
May 18, 2012
EASTERN COALFIELDS LIMITED Vs. JAI NARAIN KUNWAR @ JAI NARAIN KUMAR
March 15, 2012
EASTERN COALFIELDS LIMITED AND THE GENERAL MANAGER, MUGMA AREA, EASTERN COALFIELDS LTD. Vs. M/S. SATISH CONSTRUCTIONS
December 9, 2012
EKRAM ANSARI @ EBRAMAR AND MD. IDRISH ANSARI Vs. THE STATE OF JHARKHAND
September 11, 2012
Ekramuddin Ansari Vs. State of Jharkhand
June 14, 2012
ELECTROSTEEL STEELS LTD Vs. JHARKHAND STATE POLLUTION
November 5, 2012
Employees State Insurance Corporation Vs. State of Jharkhand
September 12, 2012
Employer in relation to Management of Swang Colliery of M/s.Central Coalfields Ltd. Vs. Presiding Officer, Labour Court Bokaro
April 19, 2012
Employer in relation to the management of PB Area of M/s BCCL Vs. Their Workman being represented by the President, Rastriya Colliery Mazdoor Sangh, Dhanbad
March 12, 2012
EMPLOYERS IN RELATION TO MANAGEMENT Vs. THEIR WORKMEN
September 5, 2012
Employers in relation to Management of Kusunda Vs. Workman being represented by Sri N.J.Arun
March 29, 2012
EMPLOYERS IN RELATION TO THE MANAGEMENT Vs. THEIR WORKMEN
January 9, 2012
EMPLOYERS IN RELATION TO THE MANAGEMENT Vs. GENERAL SECRETARY
January 5, 2012
Employers in relation to the Management of Bhowra Area No.XI of M/s BCCL, Dhanbad Vs. Presiding Officer, Central Government Industrial Tribunal
July 26, 2012
EMPLOYERS IN RELATION TO THE MANAGEMENT OF KEDLA OPEN Vs. PRESIDING OFFICER
August 2, 2012
EMPLOYERS IN RELATION TO THE MANAGEMENT OF KUSTORE AREA OF B.C.C.I Vs. THEIR WORKMAN BEING REPRESENTEDBY N.G.ARUN
March 22, 2012
Employers in relation to the Management of N.K. Area of M/s. Central Coalfields Ltd. Vs. Workman Nizamuddin Ansari
April 24, 2012
Employers in relation to the Management of Rajrappa Coal Washery of Central Coalfields Limited Vs. Presiding Officer, Central Government Industrial Tribunal No.1, Dhanbad
August 14, 2012
ERIK HESSA Vs. STATE OF JHARKHAND
January 25, 2012
Eros Multi Media Private Ltd. Vs. State of Jharkhand
April 16, 2012
ESIC Vs. STATE OF JHARKHAND
September 12, 2012
Etwa Mahli Vs. State of Jharkhand
December 17, 2012
Etwa Munda Vs. State of Jharkhand
January 23, 2012
FAGU ORAON Vs. STATE OF JHARKHAND
September 3, 2012
Fagu Soren Vs. State of Jharkhand
January 18, 2012
FAIJUDDIN SHEIKH Vs. STATE OF JHARKHAND
November 5, 2012
FAIZ MURTAZA ALI Vs. SYED ASKARI HADI ALI AUGUSTINE IMAM & ANR.
January 4, 2012
FAIZAL KHAN Vs. STATE
March 26, 2012
Farid Sheikh Vs. State of Bihar
July 26, 2012
Feku Mahato Vs. Miliya Devi
December 7, 2012
Feku Ram Vs. State of Jharkhand
October 31, 2012
FIROZ KHAN Vs. STATE OF JHARKHAND
April 16, 2012
FIROZ KHAN Vs. THE STATE OF JHARKHAND & ANOTHER
May 14, 2012
Fr.Barbat Kujur Vs. Chief Engineer, Jharkhand State Electricity Board
December 6, 2012
FREDRICK TIRKEY Vs. STATE OF JHARKHAND
October 3, 2012
FULCHAND Vs. CENTRAL COALFIELD LTD
July 2, 2012
FULCHAND PURAN Vs. STATE OF JHARKHAND
May 19, 2012
FULMANI TUDU Vs. STATE OF JHARKHAND
August 8, 2012
G.C. Jha Vs. Steel Authority of India Ltd.
March 27, 2012
GAFUR MIAN Vs. STATE OF JHARKHAND
February 10, 2012
GAJENDRA NAG Vs. THE STATE OF JHARKHAND AND ANR.
August 30, 2012
GAJENDRA KUMAR SINGH Vs. MEERA KUMAR
May 1, 2012
Ganauri Mistry Vs. State of Jharkhand
December 18, 2012
Gandur Sao Vs. State of Jharkhand
January 18, 2012
GANESH BHAGAT Vs. STATE OF JHARKHAND
March 13, 2012
Ganesh Chandra Paul Vs. State of Jharkhand
December 5, 2012
GANESH CHIK BARAIK Vs. STATE OF JHARKHAND
January 19, 2012
Ganesh Kumar Vs. State of Jharkhand
September 5, 2012
Ganesh Mahali @ Ganesh Mahli Vs. State of Jharkhand
May 17, 2012
Ganesh Pandey Vs. State of Jharkhand
January 3, 2012
Ganga Dhar Vs. Bharat Coking Coal Ltd. represented by its Chairman-cum-Managing Director
July 18, 2012
GANGA MUNI DEVI Vs. THE STATE OF JHARKHAND & OTHERS
July 25, 2012
GANGA PRASAD MAHTO AND ANOTHER Vs. STATE OF BIHAR (NOW JHARKHAND) AND OTHERS
September 21, 2012
GANGADHAR DUBEY Vs. STATE OF JHARKHAND THROUGH C B I
August 23, 2012
Ganpati Metallics Vs. Union of India
March 22, 2012
GARDEN REACH SHIPBUILDERS & ENGINEERS LIMITED Vs. TRIPTY PAUL AND ORS
September 11, 2012
Gardi Leyangi Vs. State of Jharkhand
February 2, 2012
GAURANGA DUTTA Vs. STATE
January 12, 2012
GAURI SHANKAR SAHU Vs. THE STATE OF JHARKHAND & OTHERS
April 10, 2012
Gautam Ferro Alloys Vs. Union of India
March 20, 2012
GAUTAM MAHANTY Vs. SMT. JAYASHREE MAHANTY
January 30, 2012
Gautam Mandal Vs. State of Jharkhand
November 2, 2012
Gayathri Sales Vs. Jharkhand State Electricity Board
August 7, 2012
Gayatri Devi Vs. Union of India
November 26, 2012
GAYTRI DEVI KHAITAN Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY
October 1, 2012
Gazi Md.Masud Alam Vs. State of Jharkhand
March 23, 2012
GEETA DEVI Vs. STATE OF JHARKHAND
March 16, 2012
GEETA DEVI Vs. SRI BIRENDRA KUMAR SHRIVASTAVA, MANAGING DIRECTOR, STEEL AUTHORITY OF INDIA LTD., BOKARO & ORS.
March 13, 2012
GENERAL MANAGER Vs. DUDHESHWAR SINGH
July 31, 2012
GHAMANDI YADAV Vs. THE STATE OF JHARKHAND
November 8, 2012
GHANSHAYAM YADAV AND ARVIND YADAV @ FUTUN YADAV Vs. THE STATE OF JHARKHAND
July 9, 2012
GHANSHYAM DAS TAYAL Vs. THE STATE OF BIHAR (NOW JHARKHAND),
February 15, 2012
GHANSHYAM GOPE Vs. THE STATE OF JHARKHAND & ANOTHER
April 5, 2012
GHANSHYAM SAO AND MOST.SHANTI Vs. STATE OF JHARKHAND
March 14, 2012
Ghazi Mohammad Masud Alam Vs. State of Jharkhand
June 18, 2012
GHULAM MIAN Vs. STATE OF JHARKHAND AND ORS
May 10, 2012
Giridhari Mahto Vs. State of Jharkhand
February 29, 2012
GIRIJA SHANKAR DUBEY & ORS. Vs. STATE OF JHARKHAND & ORS.
October 31, 2012
GIRIWAR BAITHA Vs. STATE OF JHARKHAND
October 9, 2012
GIRJA SHANKAR TIWARY Vs. THE STATE OF JHARKHAND AND ORS.
December 13, 2012
Girja Shankar Tiwary Vs. State of Jharkhand
December 5, 2012
GOBARDHAN SINGH CHOUDHARY Vs. JHARKHAND STATE ELECTRICITY BOARD
July 10, 2012
GOBIND PRASAD AGRAWAL @ GOVIND PRASAD BOHRA Vs. STATE OF JHARKHAND AND ANOTHER
September 4, 2012
Gokul Chandra Mahto Vs. State of Jharkhand
September 20, 2012
GOL BIBI Vs. STEEL AUTHORITY OF INDIA
September 4, 2012
Gomati Singh Vs. State of Jharkhand
April 26, 2012
GOPAL BAURI Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT
September 13, 2012
GOPAL CHANDRA SINGH Vs. STATE OF JHARKHAND
May 15, 2012
Gopal Krishna Vs. Priti Bala
March 19, 2012
GOPAL KRISHNA BAGARIA Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 25, 2012
Gopal Mandal Vs. State of Jharkhand
April 9, 2012
GOPI DAS Vs. STATE OF JHARKHAND
April 12, 2012
GOPI NANDAN PRASAD Vs. THE STATE OF JHARKHAND AND OTHERS
March 2, 2012
GOPINATH NAYAK Vs. M/S. EASTERN COALFIELDS LTD. & ORS.
October 29, 2012
Gossner Evangelical Lutheran (GEL) Church Vs. State of Jharkhand
August 7, 2012
GOUR BAURI Vs. BHARAT COKING COAL LIMITED
July 5, 2012
Gour Chandra Saha Vs. Parimal Kumar Banerjee
September 17, 2012
GOURI SHANKAR MOHTA Vs. STATE
May 7, 2012
GOURI SHANKAR SINGH Vs. THE STATE OF JHARKHAND & ANOTHER
April 12, 2012
GOVIND CHOUDHARY Vs. STATE OF JHARKHAND
August 7, 2012
GOVIND PRASAD PANJIYARA Vs. STATE OF JHARKHAND
July 20, 2012
Govind Thakur Vs. Bihar State Food & Civil Supply Corporation Ltd.
November 5, 2012
GOVIND YADAV Vs. STATE OF JHARKHAND
July 3, 2012
GRAM SABHA, SHAMUTOLA (KHAIRBONI), GOVINDPUR, EAST SINGHBHUM & OTHERS Vs. THE STATE OF JHARKHAND & OTHERS
December 11, 2012
GRAMIN EKTA MANCH Vs. STATE OF JHARKHAND
July 16, 2012
GUDDU MISHRA AND ORS Vs. STATE OF JHARKHAND
April 16, 2012
GUJARAT CO OERATIVE MILK MARKETING FEDERATION LIMITED Vs. STATE OF JHARKHAND
December 6, 2012
Gulab Bhagat Vs. State of Jharkhand
February 2, 2012
GULAM JILANI Vs. STATE OF JHARKHAND AND SAHIRA BIBI
March 13, 2012
GULAM MOHAMMD Vs. STATE OF JHARKHAND
May 14, 2012
GULJAR ANSARI Vs. STEEL AUTHORITY OF INDIA LTD, THROUGH CHAIRMAN, NEW DELHI
January 3, 2012
GULTU SHARMA Vs. STATE OF JHARKHAND
May 1, 2012
Gulu Gupta @ Kamal Kishore Gupta Vs. State of Jharkhand
August 31, 2012
GUPTA PLASTIC INDUSTRIES Vs. STATE OF JHARKHAND
July 27, 2012
GURUSHARAN SINGH Vs. UNION OF INDIA
October 1, 2012
Guruwa Munda Vs. State of Jharkhand
March 20, 2012
GYAN CHAND JAIN Vs. COMMISSIONER OF WEALTH TAX
December 12, 2012
GYAN PRAKASH BAKHALA Vs. STATE OF JHARKHAND
January 4, 2012
Gyanendra Mandal Vs. Union of India
May 8, 2012
GYANENDRA NARAIN Vs. KONDA PRABHAKAR RAO
May 14, 2012
GYNENDRA PANDEY G PANDEY Vs. STATE OF JHARKHAND
May 9, 2012
H.K.Akhauri Vs. State of Bihar
April 10, 2012
HANSRAJ JAIN Vs. THE STATE OF JHARKHAND AND PRAKASH CHANDRA AGARWAL
March 15, 2012
HARBANS KUMAR Vs. STATE OF JHARKHAND
November 5, 2012
Hare Krishna Prasad Vs. State through C.B.I.
December 14, 2012
HARE RAM SINGH Vs. STATE OF JHARKHAND & ORS.
June 18, 2012
HARENDRA KUMAR Vs. LIFE INSURANCE CORPORATION OF INDIA, THROUGH ITS CHAIRMAN, CENTRAL OFFICE, MUMBAI
February 2, 2012
HARENDRA KUMAR Vs. LIFE INSURANCE CORPORATION OF INDIA
September 10, 2012
HARENDRA NARAYAN SINGH @ HARENDRA SINGH-@ HARENDRA NATH SINGH Vs. BHARAT COOKING COAL LTD., DHANBAD GENERAL MANAGER, B.C.C.L., DHANBAD PROJECT OFFICER, B.C.C.L., DHANBAD
March 3, 2012
Harendra Narayan Singh @ Harendra Singh@ Harendra Nath Singh Vs. Bharat Cooking Coal Ltd.
July 3, 2012
HARI PRASAD KAPRI Vs. STATE OF JHARKHAND
July 13, 2012
Haridwar Paswan Vs. B.C.C.L., Dhanbad
June 28, 2012
Harihar Mishra Vs. State of Jharkhand
March 21, 2012
Harihar Sao Vs. Shyamdeo Prasad
December 21, 2012
Harihar Singh Private Ltd Vs. State of Jharkhand
September 24, 2012
HARIHAR YADAV Vs. STATE OF JHARKHAND
November 26, 2012
HARIHAR YADAV Vs. STATE OF JHARKHAND
December 17, 2012
HARIHAR YADAV & ORS Vs. STATE OF JHARKHAND & ORS
October 30, 2012
Harijan Awasiya Madhya Vidyalaya, Lakrahi Tola, Palamau Vs. State of Jharkhand
July 31, 2012
HARILAL RAM Vs. STATE OF BIHAR (NOW JHARKHAND)
April 10, 2012
HARIPAL YADAV Vs. STATE OF JHARKHAND
December 5, 2012
HARISH CHANDRA Vs. BHARAT COKING COAL LIMITED
July 2, 2012
HARISH CHANDRA LALA Vs. THE STATE OF JHARKHAND AND ROHIT FOGLA
April 5, 2012
Harish Chandra Singh Vs. State of Jharkhand
September 20, 2012
Harish Kumar Singh @ Chhote Singh Vs. State of Jharkhand
April 13, 2012
HARISH KUMAR SINGH @ CHHOTU SINGH Vs. STATE OF JHARKHAND
April 19, 2012
HARNEDRA RAI @ HARENDRA RAI @ HARENDRA RAY Vs. STATE OF JHARKHAND & ANOTHER
November 2, 2012
HASINA BIBI Vs. STATE OF BIHAR
January 13, 2012
HAZAR KHAN, FATMA BIBI AND HAFIZ KHAN Vs. THE STATE OF JHARKHAND AND ASIYA KHATOON
September 12, 2012
HEAVY ENGINEERING Vs. THEIR WORKMEN REPRESENTED BY THE ENGINEERING MAZDOR PANCHAYAT UNION
May 1, 2012
HEAVY ENGINEERING CORPORATION LIMITED, RANCHI Vs. BOARD FOR INDUSTRIAL & FINANCIAL RECONSTRUCTION
March 12, 2012
HEAVY ENGINEERING CORPORATION LTD Vs. RATAN LAL AGARWAL
August 6, 2012
Heman Mandal Vs. State of Jharkhand
December 7, 2012
Hemant I.Thakkar @ Hemant I.Thaker Vs. State of Jharkhand
August 28, 2012
Hemant Kumar @ Hemant Kumar Jain Vs. State of Jharkhand
December 20, 2012
HEMENDRA PRATAP DEHATI Vs. STATE OF JHARKHAND
January 31, 2012
HEMENDRA PRATAP DEHATI Vs. STATE OF JHARKHAND
July 17, 2012
HEMRAJ PRASAD MEHTA AND MITHITESH PRASAD MEHTA Vs. STATE OF JHARKHAND
March 20, 2012
HIBARAN YADAV Vs. STATE OF JHARKHAND
September 12, 2012
HIGH COURT OF JHARKHAND Vs. UNION OF INDIA
July 18, 2012
HINDALCO INDUSTRIES LIMITED Vs. UNION OF INDIA
December 20, 2012
Hindustan Malleables & Forgings Ltd. Vs. State of Bihar
March 1, 2012
HINDUSTAN PETROLEUM CORPORATION LTD, V K SINHA, R Vs. STATE OF JHARKHAND, RASHIDA BANO
October 31, 2012
HINDUSTAN STEELWORKS CONSTRUCTION LIMITED Vs. UNION OF INDIA
June 27, 2012
HINDUSTAN STEELWORKS LTD. Vs. NEW INDIA INSURANCE COMPANY AND ANR.
November 7, 2012
Hindustan Zinc Limited Vs. State of Jharkhand
August 14, 2012
HIRA DEVI Vs. STATE OF JHARKHAND
September 5, 2012
HIRA DEVI Vs. STATE OF JHARKHAND
September 17, 2012
Hiralal Das Vs. State of Jharkhand
October 4, 2012
Hit Narayan Jha Vs. State of Jharkhand
January 5, 2012
HOTEL WOOLAND Vs. JHARKHAND STATE ELECTRICITY BOARD
January 5, 2012
HRIDAY NARAYAN BHANDARI Vs. STATE OF BIHAR
August 6, 2012
HRIDYANAND MISHRA Vs. STATE OF JHARKHAND, SUMANT KUMAR MISHRA, JASWANT KUMAR MISHRA AND PARASHNATH MISHRA
February 1, 2012
Hulash Verma Vs. State of Jharkhand
August 8, 2012
I.K.JHA ALIAS INDRA KANT JHA Vs. STATE OF JHARKHAND
April 24, 2012
I.V.R.Moorti Vs. State of Jharkhand
December 13, 2012
Ibrahim Mian Vs. State of Jharkhand
January 2, 2012
ICON DAIRY FOODS LTD Vs. EMPLOYEES PROVIDENT FUND
October 6, 2012
IN THE MATTER OF AN APPLICATION UNDER ARTICLE 226 OF THE CONSTITUTION OF INDIA Vs. STATE OF JHARKHAND
May 4, 2012
INDER KUMAR Vs. CHHOTANAGPUR BANKING ASSOCIATION
August 3, 2012
INDIAN BUILDERS JAMSHEDPUR Vs. STATE OF JHARKHAND
July 20, 2012
Indian Builders, Jamshedpur Vs. State of Jharkhand
May 11, 2012
INDRA DEO SINGH Vs. STEEL AUTHORITY OF INDIA LTD & OTHERS
September 10, 2012
Indra Kumar Lal Karn Vs. Jharkhand State Electricity Board
April 11, 2012
INDRADEO HAZRA Vs. STATE OF JHARKHAND
November 23, 2012
INDRADEO JHA Vs. STATE OF JHARKHAND
January 16, 2012
Indradeo Vishwakarma Vs. State of Jharkhand
July 3, 2012
INDRAJIT BANERJEE Vs. STATE OF JHARKHAND
July 2, 2012
INDRAJIT SINHA Vs. RAJAN RAJ
July 23, 2012
Indu Bhushan Prasad Vs. State of Jharkhand
March 28, 2012
Indu Devi Vs. Hemand Kumar Poddar
July 24, 2012
INDU MISHRA Vs. STATE OF JHARKHAND
May 1, 2012
Irfan Ahamad Vs. State of Jharkhand
March 13, 2012
ISHWAR MURMU AND PANDU MURMU Vs. THE STATE OF JHARKHAND
September 11, 2012
ISHWARI PRASAD Vs. STATE OF JHAKRHAND
October 30, 2012
ISLAM ANSARI Vs. STATE OF JHARKHAND
February 9, 2012
J. J. IRANI Vs. STATE OF JHARKHAND
October 1, 2012
J.R.Rakshit Vs. H.E.C.Ranchi
September 24, 2012
Jag Narain Singh Vs. State of Jharkhand through S.P. Vigilance
November 7, 2012
Jagarnath Hansda Vs. State of Jharkhand
February 29, 2012
Jagarnath Oraon Vs. State of Jharkhand
February 14, 2012
JAGAT KISHORE PRASAD Vs. STATE OF JHARKHAND
August 7, 2012
Jagdish Das Vs. State of Jharkhand
March 29, 2012
Jagdish Khattar Vs. State of Bihar (Now Jharkhand)
May 15, 2012
JAGDISH MANJHI Vs. C M D CENTRAL COALFIELDS LIMITED
August 6, 2012
JAGDISH MANJHI Vs. THE C.M.D., CENTRAL COALFIELDS LIMITED, RANCHI AND THE PROJECT OFFICER, HENDEGIR COLLIERY, HAZARIBAGH
August 7, 2012
Jagdish Pandey Vs. Bharat Coking Coal Limited
August 28, 2012
JAGDISH PRASAD Vs. FOOD CORPORATION OF INDIA
July 16, 2012
JAGDISH RAM Vs. CENTRAL COALFIELD LTD
July 30, 2012
JAGDISH SINGH Vs. BHARAT COKING COAL LIMITED
November 5, 2012
JAGDISH SINGH Vs. M/S. BHARAT COKING COAL LIMITED & OTHERS
January 4, 2012
JAGESHWAR BARAIK Vs. STATE OF JHARKHAND
July 5, 2012
Jageshwar Mahto Vs. Sate of Jharkhand
November 2, 2012
JAGNARAIN SINGH @ JINARAYAN SINGH Vs. STATE OF JHARKHAND THROUGH VIGILANCE
April 5, 2012
JAGRAM OROON @ JAGRAM KACHHAP Vs. CHIMNI ORAIN
July 10, 2012
JAGRAM OROON @ JAGRAM KACHHAP Vs. STATE OF JHARKHAND
July 10, 2012
JAHIR ABBAS, MD. ALTAF HUSSAIN AND SALMA BIBI Vs. STATE OF JHARKHAND
March 22, 2012
JAI BAJRANG ENTERPRISES Vs. STATE OF JHARKHAND
August 7, 2012
Jai Karn Sinha Vs. State of Jharkhand
August 23, 2012
Jai Mangal Prasad Mandal Vs. State of Jharkhand
September 18, 2012
JAI NARAYAN KUNWAR AND SANJAY KUMAR SINGH @ SANJAY KUNWAR Vs. STATE OF JHARKHAND
March 13, 2012
Jai Prakash Mallik Vs. State of Bihar
September 12, 2012
JAI PRAKASH SHARMA, OM PRAKASH SHARMA AND SATYA NARAIN SHARMA FONI Vs. RITA DEVI
March 13, 2012
JAIGI ORAON @ JATRU ORAON Vs. NEW INDIA INSURANCE COMPANY LIMITED
September 5, 2012
JAISWAL Vs. STATE OF BIHAR (NOW STATE OF JHARKHAND)
January 9, 2012
Jakra Kalundiya Vs. State of Jharkhand
March 29, 2012
JALESHWAR BARAIK Vs. THE STATE OF JHARKHAND THROUGH SECRETARY HOME, GOVERNMENT OF JHARKHAND, RANCHI & ORS.
December 14, 2012
JAMES GREGORY INDWAR Vs. STATE OF JHARKHAND THROUGH C.B.I
September 12, 2012
JAMES JONKO Vs. THE STATE OF JHARKHAND AND ORS.
July 9, 2012
JAMIL AKHTAR Vs. MANAGEMENT OF REGIONAL DIRECTOR
September 13, 2012
JAMILA KHATOON Vs. MD MUSTAFA
August 3, 2012
Jamshedpur Blood Bank (JBB), Jamshedpur Vs. State of Jharkhand
September 27, 2012
JAMSHEDPUR COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. SARJU BHAGAT & ANR
August 16, 2012
Jamshedpur Gujrati Samaj, Jamshedpur Vs. State of Jharkhand
July 2, 2012
JANARDAN PRASAD SINGH Vs. THE STATE OF JHARKHAND & OTHERS
April 9, 2012
JANARDAN SINGH Vs. STATE OF JHARKHAND
June 15, 2012
JANKI HEMBROM Vs. THE STATE OF JHARKHAND & ORS.
October 6, 2012
Jawa Kachhap Vs. State of Bihar
February 23, 2012
JAWAHAR PRASAD Vs. STEEL AUTHORITY INDIA LTD
November 1, 2012
JAY JYOTI SAMANTA Vs. STATE OF JHARKHAND
October 3, 2012
JAY PRAKASH YADAV AND SUSHANT MAHAPATRA @ SUSHANT KUMAR MOHAPATRA Vs. STATE OF JHARKHAND
September 20, 2012
Jay Ram Hembram Vs. State of Jharkhand
July 30, 2012
JAY SHANKAR PATHAK Vs. ELECTION COMMISSION OF INDIA
April 5, 2012
JAYA KEJRIWAL Vs. AMRIT KEJRIWAL
August 7, 2012
Jayshree Service Station Vs. State of Jharkhand
December 20, 2012
JBI Engineering Corporation Vs. State of Jharkhand
October 30, 2012
JEERA KUMARI Vs. UNION OF INDIA
August 22, 2012
JETU TELI Vs. BOKARO STEEL PLANT THROUGH ITS MANAGING DIRECTOR
August 8, 2012
JETU TELI Vs. BOKARO STEEL PLANT THROUGH ITS MANAGING DIRECTOR, ADMINISTRATIVE BUILDING, BOKARO STEEL PLANT, BOKARO,
July 9, 2012
Jhaban Marandi Vs. State of Bihar
July 26, 2012
JHAGRU MAHTO Vs. STATE OF JHARKHAND
November 1, 2012
JHARKHAND ACADEMIC COUNCIL, RANCHI Vs. THE STATE OF JHARKHAND & OTHERS
September 21, 2012
JHARKHAND AYURVEDIC & UNANI MEDICAL OFFICERS UNION Vs. STATE OF JHARKHAND & ORS.
August 7, 2012
JHARKHAND DEVELOPERS PRIVATE LTD.GRIDIH Vs. STATE OF JHARKHAND
February 21, 2012
Jharkhand Ispat Private Limited Vs. Union of India
March 22, 2012
Jharkhand Public Service Commission Vs. Pramod Kumar Jha
May 15, 2012
JHARKHAND STATE ELECTRICITY BOAR Vs. THE UNION OF INDIA
February 28, 2012
Jharkhand State Electricity Board Vs. Basanteshwari Prasad
November 29, 2012
JHARKHAND STATE ELECTRICITY BOARD Vs. RAJ STEEL AND FERRO ALLOYS PVT LTD
April 26, 2012
JHARKHAND STATE ELECTRICITY BOARD Vs. RANCHI CLUB LIMITED
August 3, 2012
JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN Vs. RISHI CEMENT COMPANY LIMITED
August 13, 2012
JHARKHAND STATE MINERAL DEVELOPMENT CORPORATION LIMITED Vs. PAWAN MISTRI
May 1, 2012
JHARKHAND STATE STATISTICAL SERVICE ASSOCIATION THROUGH ITS SECRETARY, RANCHI Vs. STATE OF JHARKHAND
April 11, 2012
JHARKHAND TEACHERS TRAINING COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
October 3, 2012
JHIMI LAL PASWAN Vs. STATE OF JHARKHAND
April 9, 2012
JHUNIA MANDALAIN Vs. LUKMAN PANJIARA
June 14, 2012
JILANI MIAN Vs. THE STATE OF JHARKHAND
September 10, 2012
JITAN SOREN Vs. STATE OF JHARKHAND
May 14, 2012
Jitendra Bahadur Singh Vs. Hazaribagh Kshetriya Gramin Bank through its Chairman, Hazaribagh
September 28, 2012
JITENDRA KUMAR BHAGAT Vs. STATE OF JHARKHAND
July 3, 2012
JITENDRA PRASAD Vs. STATE OF JHARKHAND
April 11, 2012
JITENDRA PRASAD SAH Vs. STATE OF JHARKHAND
July 2, 2012
JITENDRA PRASAD SHARMA Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
September 19, 2012
JITENDRA PRASAD SINHA Vs. STATE OF JHARKHAND
June 19, 2012
JITENDRA TIWARY Vs. STATE OF BIHAR
September 20, 2012
JITENDRA PRASAD SINHA Vs. STATE OF JHARKHAND
May 14, 2012
Jitesh Arora Vs. Central Coalfields Limited
September 10, 2012
Jitu Ram @ Jitu Kumar Ram Vs. State of Jharkhand
January 24, 2012
Jiura Oraon Vs. State of Jharkhand
July 17, 2012
JOAKIM KINDO Vs. THE STATE OF JHARKHAND
November 8, 2012
JOHAN MUNDA AND BIRSA MUNDA Vs. STATE OF JHARKHAND
January 23, 2012
John Hansda Vs. State of Jharkhand
March 29, 2012
John Murmu Vs. District Education Officer, Sahibganj
May 1, 2012
JOINT COMMISSIONER OF INCOME TAX Vs. TATA ROBIN FRASER LTD
June 20, 2012
Joseph Ekka Vs. State of Jharkhand
February 13, 2012
JOSEPH HEMBRAM Vs. STATE OF JHARKHAND
December 6, 2012
JUGAL KISHORE AGRAWALA Vs. STATE OF JHARKHAND
October 4, 2012
JUGAL KISHORE ORAON Vs. BUSRA KHATOON
July 2, 2012
Jugal Mahatha Vs. Project Officer, Madhuban Coal Washary, BCCL
May 10, 2012
Juliana Hembrom Vs. State of Jharkhand
August 14, 2012
JULIE KUMARI MEHTA Vs. RANCHI UNIVERSITY & ORS.
January 10, 2012
JYOTI @ JOYTI LAL GOPE Vs. STATE OF BIHAR
September 20, 2012
JYOTI PRAKASH ORAON @ JYOTO PRAKASH ORAON & ORS. Vs. STANISLAS MINJ @ STANILAS MINJ & ORS.
November 8, 2012
JYOTIKA SRIVASTAVA Vs. STATE OF JHARKHAND
November 2, 2012
JYOTISH PRASAD SINGH Vs. STATE OF JHARKHAND
May 10, 2012
JYOTISH PRASAD SINGH Vs. STATE OF BIHAR
May 10, 2012
JYOTSNA KANAUJIA (KACHHAP) Vs. THE STATE OF JHARKHAND
April 13, 2012
K.M. Sarkar Vs. State of Bihar
February 17, 2012
K.S. SWAMINATHAN, SUDIN BHATTACHARYA AND DEOBRATA UPADHYAY Vs. THE STATE OF JHARKHAND AND LAL TUDU
April 11, 2012
Kabir Welfare Trust, Zakir Nagar, Jamshedpur Vs. Raushan Perween
May 17, 2012
KAILASH HAJRA @ KAILA HAZRA @ KAILA PASWAN Vs. THE STATE OF JHARKHAND
July 9, 2012
Kailash Jha Vs. State of Bihar
April 16, 2012
KAILASH PRASAD Vs. STATE OF JHARKHAND
July 2, 2012
KAILASH YADAV Vs. THE STATE OF JHARKHAND & ANOTHER
September 12, 2012
Kalika Kumar Vs. State of Jharkhand, through the Director General of Police, Ranchi, Jharkhand
April 5, 2012
Kallol Sarkar @ Kallon Sarkar Vs. State of Jharkhand
November 27, 2012
Kamakhya Narayan Giri alias Kamakhya Giri Vs. State of Jharkhand
December 19, 2012
KAMAL HAIBURU Vs. STATE OF JHARKHAND & OTHERS
February 15, 2012
Kamal Kishore Vs. State of Jharkhand
August 7, 2012
Kamal Nath Singh Vs. State of Jharkhand
February 1, 2012
KAMAL NATH SINGH Vs. STATE OF JHARKHAND
January 1, 2012
Kamala Sahu Vs. State of Jharkhand
December 18, 2012
KAMDEO DAS Vs. STATE OF JHARKHAND THROUGH SECRETARY, CO-OPERATIVE DEPARTMENT, GOVT.OF
January 17, 2012
KAMDEO SINGH Vs. STATE OF JHARKHAND
May 4, 2012
KAMDEO YADAV @ MUKESH PRASAD YADAV Vs. STATE OF JHARKHAND
September 17, 2012
KAMESHWAR GIRI Vs. STATE OF JHARKHAND & ANOTHER
July 13, 2012
Kameshwar Prasad Sinha Vs. State of Jharkhand
December 11, 2012
Kameshwar Sahu Vs. State of Jharkhand
February 13, 2012
Kameshwar Singh Vs. State of Jharkhand
April 27, 2012
KAMESHWAR SOREN Vs. THE STATE OF JHARKHAND AND SUSMITA DEVI
December 5, 2012
KAMESHWAR TIWARY Vs. STATE OF JHARKHAND
December 14, 2012
KAMESHWR THAKUR Vs. STATE OF JHARKHAND
July 24, 2012
KAMIYA DEVI Vs. KRISHNA KUMAR AGARWAL @ TEKRIWAL
September 25, 2012
KAMLA DEVI Vs. STATE OF JHARKHAND
August 13, 2012
Kamla Prasad Singh Vs. Union of India
January 3, 2012
Kamla Tanti Vs. Uranium Corporation of India Ltd. through its Chairman-cum-Managing Director
November 23, 2012
KAMLESH KUMAR Vs. STATE OF JHARKHAND
July 19, 2012
Kamlesh Kumar Gour Vs. State of Jharkhand
September 1, 2012
KAMLESH KUMAR GOUR Vs. THE STATE OF JHARKHAND
September 2, 2012
KAMLESH KUMAR SINGH Vs. SUDHA DEVI
August 23, 2012
Kamlesh Kumar Singh @ Kamlesh Singh Vs. State of Jharkhand through Directorate of Enforcement
May 16, 2012
KAMLESH ORAON Vs. STATE OF JHARKHAND
May 11, 2012
KAMLESH SAHAY Vs. STATE OF JHARKHAND
July 10, 2012
Kamlesh Yadav Vs. State of Jharkhand
January 17, 2012
Kamleshwary Rai @ Kamleshwari Roy Vs. Most.Sushila Debya @ Sushila Devi
June 29, 2012
Kamta Prasad Singh Vs. State of Jharkhand through C.B.I.
August 1, 2012
KAMTA PRASAD SINGH Vs. THE STATE OF JHARKHAND THROUGH C.B.I.
August 6, 2012
Kamta Singh Vs. State of Jharkhand
April 17, 2012
Kanai Munda Vs. State of Jharkhand
June 26, 2012
Kandey Ram Purty Vs. State of Jharkhand
February 22, 2012
Kanke Prakhand Matsyajeevi Sahyog Samiti Limited Vs. State of Jharkhand
July 31, 2012
Kanti Devi Vs. State of Jharkhand
February 1, 2012
KANTI KUMAR Vs. STATE OF JHARKHAND
March 28, 2012
KAPIL DEO SHARMA Vs. STATE OF JHARKHAND
September 5, 2012
KAPIL PRASAD SAH Vs. STATE OF JHARKHAND
May 1, 2012
KAPILDEO PRASAD SINGH Vs. STATE OF JHARKHAND
May 19, 2012
Kapildev Chaudhary Vs. Ajmerun Bibi
March 2, 2012
Karam Chand Manjhi@ Karama Manjhi Vs. State of Jharkhand
June 18, 2012
KARAMBIR YADAV Vs. AWADHESH RAVIDAS AND OTHERS
February 7, 2012
KARMA MUNDA Vs. STATE OF JHARKHAND
July 5, 2012
Kartik Prasad Deo Vs. State of Jharkhand through its Deputy Commissioner, Deoghar
April 24, 2012
Karu @ Sunil Kumar Singh Vs. State of Jharkhand
January 10, 2012
Kashi Prasad Vs. State of Jharkhand
May 1, 2012
Kashmir Vastralaya Collections, Ranchi Vs. Commissioner of Income Tax, Ranchi
May 2, 2012
KAULESHWAR CHOUDHARY Vs. THE STATE OF JHARKHAND
August 2, 2012
KAUSHAL KISHORE, BHIKHARI RAM, SHANTI DEVI Vs. STATE OF JHARKHAND AND OTHERS
November 6, 2012
KAUSHAL RAY @ KAUSHAL KUMAR RAI Vs. STATE OF JHARKHAND AND ANOTHER
April 9, 2012
KAUSHALIYA DEVI Vs. STATE OF JHARKHAND
April 11, 2012
KAUSHIK J. GHORA ALIAS KAUSHIK J. GHORAH ALIAS KAUSHIK WARAH Vs. STATE OF JHARKHAND
November 29, 2012
KAWINDER SAO ALIAS KAWINDU SAO AND ORS Vs. STATE OF BIHAR
April 18, 2012
KEDAR NATH Vs. STATE OF JHARKHAND
June 22, 2012
KEDAR NATH GUPTA Vs. THE STATE OF JHARKHAND
December 5, 2012
Kejriwal Brothers Vs. State of Jharkhand
August 7, 2012
Kesaw Prasad Singh Vs. Liladhar Mishra
December 10, 2012
KESAW PRASAD SINGH Vs. LILADHAR MISHRA AND OTHERS
November 8, 2012
KESHAB PAHARIA Vs. STATE OF JHARKHAND & OTHERS
December 9, 2012
KESHAB PAHARIA Vs. STATE OF JHARKHAND
December 5, 2012
Keshari Devi Vs. Divisional Manager, National Insurance Company Ltd.
December 18, 2012
Keshaw Prasad Vs. Steel Authority of India Ltd.
July 26, 2012
Keshawa Prasad Singh Vs. State of Bihar
January 5, 2012
Keshri Kumar Singh Vs. State of Jharkhand
September 21, 2012
KHALIL MIAN Vs. STATE OF JHARKHAND
September 1, 2012
Khatu Shyam Udyog Vs. Jharkhand State Electricity Board, H.E.C., Dhurwa, Ranchi
January 3, 2012
Khem Bhadur Sarki Vs. State of Jharkhand
December 10, 2012
Khetro Bhumij @ Krishna Chandra Vs. Gurubari Bhumijani
April 27, 2012
Kinu Oraon Vs. State of Jharkhand
April 20, 2012
KINU ORAON Vs. STATE OF JHARKHAND
April 24, 2012
KINU ORAON Vs. STATE OF JHARKHAND
April 23, 2012
KIRAN AGRAWAL Vs. STATE OF JHARKHAND
August 7, 2012
Kiran Devi @ Kiran Singh Vs. State of Jharkhand
February 2, 2012
KIRAN MANJHI STATE OF JHARKHAND Vs. STATE OF JHARKHAND
April 18, 2012
KIRAN MANJHISTATE OF JHARKHAND Vs. STATE OF JHARKHAND
March 14, 2012
Kishore Kumar Vs. State of Jharkhand
March 20, 2012
KISHORE MANDAL Vs. STATE OF JHARKHAND
June 26, 2012
Kishori Kumar Gupta @ Kishore Prasad Gupta Vs. State of Jharkand
March 20, 2012
Kishori Prasad Sao Vs. State of Jharkhand
August 14, 2012
KISHORI RAM Vs. STATE OF JHARKHAND & ORS.
April 11, 2012
KISHUN MAHTO Vs. THE STATE OF JHARKHAND
September 12, 2012
Kochukunju Daniel Vs. State of Bihar
February 23, 2012
KOHINOOR STEEL (P) LTD Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
September 18, 2012
KOHINOOR STEEL (P) LTD Vs. JHARKHAND STATE MINERAL DEVELOPMENT
June 18, 2012
KOLHAN SAMVEDAK SANGH Vs. STATE OF JHARKHAND AND ORS.
October 12, 2012
Koylanchal Sahkari Grih Nirman Samiti Ltd Vs. State of Jharkhand
April 20, 2012
Kripanandan Prasad Vs. State of Jharkhand
January 13, 2012
KRIPANANDAN PRASAD AND ORS. Vs. STATE OF JHARKHAND AND ORS.
September 6, 2012
KRISH CONSTRUCTION Vs. PRABHUNATH TIWARY
May 4, 2012
Krishna Ballave Singh Vs. State of Jharkhand
July 20, 2012
KRISHNA DEO LAL BARNWAL @ CHHOTU BARNWAL Vs. STATE OF JHARKHAND
March 15, 2012
Krishna Kant Rajak @ Krishna Padmesh Vs. State of Jharkhand
July 5, 2012
Krishna Kant Tiwary Vs. State of Jharkhand
July 23, 2012
KRISHNA KANT TIWARY Vs. STATE OF JHARKHAND
February 7, 2012
KRISHNA MANDAL Vs. THE STATE OF JHARKHAND
May 14, 2012
Krishna Murari Prasad Vs. State of Jharkhand
June 27, 2012
Krishna Nand Tripathi Vs. State of Jharkhand
February 14, 2012
KRISHNA PANDEY Vs. STATE OF JHARKHAND
August 1, 2012
KRISHNA PRASAD Vs. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY AND ORS.
November 6, 2012
Krishna Ram Vs. State of Jharkhand
June 14, 2012
KRISHNA RAM Vs. STATE OF JHARKHAND
July 5, 2012
KRISHNA KUMAR AGARWAL Vs. STATE OF JHARKHAND
May 2, 2012
KRISHNADEO PRASAD AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
December 19, 2012
Krishnajee Vs. State of Jharkhand
July 26, 2012
Krishnapada Aich Vs. State of Jharkhand
September 5, 2012
KULDEV DAGRI & OTHERS Vs. STATE OF JHARKHAND & ANOTHER
September 3, 2012
KUMAR JITENDRA SINGH Vs. STATE OF JHARKHAND
April 12, 2012
Kumar Ranjeev Vs. State of Jharkhand
May 15, 2012
Kumar Sanjay @ Sanjay Kumar Singh @ Chhote @ Chhotu Singh Vs. State of Bihar
August 1, 2012
Kumar Satyendra Prasad Vs. Coal India Limited
July 19, 2012
KUMAR SHAILENDRA MOHAN Vs. BIRSA AGRICULTURE UNIVERSITY
June 28, 2012
KUMAR YATENDRA & OTHERS Vs. THE STATE OF JHARKHAND & ANOTHER
April 10, 2012
KUMARDHUBI STEEL PVT. LTD Vs. JHARKHAND STATE ELECTRICITY REGULATORY COMMISSION
September 21, 2012
KUMARI ARCHANA Vs. STATE OF JHARKHAND
July 16, 2012
KUMARI RAMBHA Vs. PRINCIPAL SURAJ MANDAL HIGH SCHOOL RAUNDHIYA SARRIYAHAT DUMKA
July 30, 2012
KUNAL BHARDWAJ Vs. STATE OF JHARKHAND
July 13, 2012
Kunal Kishor Singh alias Sonu Singh Vs. The State of Jharkhand
January 9, 2012
Kunal Kishore Singh @ Sonu Singh Vs. State of Jharkhand
January 9, 2012
KUNAL BHARDWAJ Vs. STATE OF JHARKHAND
May 4, 2012
KUNDAN KUMAR SINHA Vs. STATE OF JHARKHAND
July 4, 2012
KUSHMI DEVI, SAHDEO DAS AND BALDEO DAS @ BALDEO PRASAD DAS Vs. THE STATE OF JHARKHAND
February 6, 2012
Kushnu Banda Vs. State of Jharkhand
January 10, 2012
Kusum Devi Vs. State of Jharkhand
April 24, 2012
Kutubbudin Kalifa Vs. State of Jharkhand
September 11, 2012
KUTUBUDDIN MOMIN Vs. THE STATE OF JHARKHAND
February 13, 2012
LAGAN DEVI Vs. STATE OF JHARKHAND
September 20, 2012
LAGO SINKU @ SUNIL SINKU Vs. STATE OF JHARKHAND
February 7, 2012
Lakhan Kumar Vs. Central Coal Fields Ltd.
December 17, 2012
LAKHAN LAL SAHU ALIAS LAKHAN SAHU, PRADEEP SAHU Vs. THE STATE OF JHARKHAND
February 28, 2012
LAKHIRAM MAHTO Vs. STATE OF JHARKHAND
December 4, 2012
Lal Babu Prasad Vs. Coal India Limited
November 27, 2012
LAL BABU SAO Vs. STATE OF JHARKHAND
March 23, 2012
Lal Babu Tube Company Ltd.Kolkata Vs. State of Jharkhand
July 31, 2012
Lal Chand Mahto Vs. State of Jharkhand
June 26, 2012
Lala Krishna Prasad Vs. State of Bihar
March 14, 2012
Lala Singh Vs. State of Jharkhand
December 11, 2012
Lalan Kumar Singh Vs. State of Jharkhand
April 2, 2012
LALAN KUMAR SINGH Vs. STATE OF JHARKHAND
February 1, 2012
LALAN KUMAR SINGH Vs. STATE OF JHARKHAND
October 11, 2012
LALAN PRASAD Vs. STATE OF JHARKHAND
June 14, 2012
Lalit Kumar Mishra Vs. Bihar State Financial Corporation
September 13, 2012
Laljee Kuswaha Vs. Ranju Devi
March 20, 2012
LALL FERRO ALLOYS COMPANY PRIVATE LIMITED Vs. STATE OF JHARKHAND & ORS.
September 3, 2012
LALLAN SINGH Vs. STATE OF JHARKHAND AND LABOUR ENFORCEMENT OFFICER
April 10, 2012
LALMUNI DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD
June 13, 2012
Lambodar Mahto Vs. State of Jharkhand
August 14, 2012
LAW TIWARI @ UPENDRA KUMAR TIWARY Vs. SANJAY RAM
May 7, 2012
LAWJEE Vs. STEEL AUTHORITY OF INDIA LTD
January 11, 2012
LAXAMI DEVI Vs. DIRECTOR
September 5, 2012
Laxman Choudhary Vs. State of Jharkhand
January 10, 2012
Laxman Das Vs. Kalabati Devi
August 8, 2012
LAXMI NARAYAN SINGHA Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS, NEW DELHI AND ORS.
August 10, 2012
LAXMI NARAYAN SINGHA Vs. UNION OF INDIA
August 6, 2012
LEMOS CEMENT LTD RANCHI Vs. REGIONAL PROVIDENT FUND
September 21, 2012
LEMOS CEMENTS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 13, 2012
LIAN KUNGA Vs. STATE OF JHARKHAND AND ANOTHER
December 17, 2012
Lilmuni Manjhian Vs. Bharat Coking Coal Ltd.
November 7, 2012
LILU MAHATO Vs. MAHAJAN MAHATO
February 7, 2012
LINUS KERKETTA Vs. THE STATE OF JHARKHAND AND OTHERS
July 9, 2012
LIVINUS LAKRA Vs. BIHAR STATE FINANCIAL CORPORATION PATNA
August 2, 2012
LOK NATH @ LOK NATH JOSHI AND ANR. Vs. THE STATE OF JHARKHAND AND ORS.
July 17, 2012
LOKNATH DAS Vs. THE STATE OF JHARKHAND & ORS.
March 14, 2012
Loseya Pingua @ Tapu Pingua Vs. State of Jharkhand
January 17, 2012
M SINHA @ MANOJ SINHA Vs. STATE OF JHARKHAND
June 27, 2012
M.M.T.C. Vs. MIHIR KUMAR CHATTERJEE
July 26, 2012
M.N. DUSTUR & CO. (P) LTD. Vs. EMPLOYEES STATE INSURANCE CORPN. & ORS.
September 17, 2012
M/S ANJANEY FERRO ALLOYS LIMITED Vs. M/S RAJHANS STEEL LTD
July 20, 2012
M/S BALAJEE MINERAL AND COKE PVT. LTD. AND ANR. Vs. STATE OF JHARKAHND
October 30, 2012
M/S BHARAT COKING COAL LTD. REPRESENTED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR, DHANBAD & OTHERS Vs. GOPAL PRASAD SINGH
March 14, 2012
M/S BHARAT SAFETY GLASS P. LTD Vs. COMMISSIONER OF INCOME TAX
October 10, 2012
M/S BHARDWAJ CONSTRUCTION CO. PVT. LTD Vs. STATE OF JHARKHAND
May 18, 2012
M/S FARINNI ELEVEN UP Vs. STATE OF JHARKHAND
April 3, 2012
M/S HINDUSTAN STEELWORKS CONSTRUCTION LIMITED Vs. UNION OF INDIA AND ORS.
December 5, 2012
M/S ICON DAIRY FOODS (I) LTD Vs. EMPLOYEE PROVIDENT FUND ORGANISATION
October 3, 2012
M/S MANTRA INTERNATIONAL Vs. UNION OF INDIA & OTHERS
April 3, 2012
M/S PANCH SHEEL UDYOG Vs. UNION OF INDIA
May 18, 2012
M/S PREM KUMAR Vs. THE STATE OF JHARKHAND & OTHERS
July 20, 2012
M/S SAHARA INDIA COMMERCIAL CORPORATION LTD Vs. UDAY SHANKAR PAUL
October 5, 2012
M/S SAHARA INDIA, RANCHI Vs. AJAY KUMAR PATHAK @ AJAY PATHAK
July 16, 2012
M/S SHIV NARESH SPORTS PVT. LTD. Vs. THE STATE OF JHARKHAND & ANR.
August 9, 2012
M/S SHRI RAM MULTICOM PVT LTD Vs. M/S B N HOTELS (P) LTD
January 6, 2012
M/S SRI KHATU SHYAM UDYOG Vs. JHARKHAND STATE ELECTRICITY BOARD
March 27, 2012
M/S TATA IRON & STEEL COMPANY LIMITED, JAMSHEDPURM/S TATA STEEL LTD Vs. STATE OF JHARKHAND AND OTHERS THE STATE OF JHARKHAND THROUGH THE PRINCIPAL SECRETARY
April 23, 2012
M/S TETULIA COKE PLANT PVT. LTD., DHANBAD, THROUGH ITS DIRECTOR SAILESH AGARWALLA & OTHERS Vs. BANK OF INDIA, HIRAPUR (SME) BRANCH, THROUGH ITS CHIEF MANAGER & ANOTHER
July 10, 2012
M/S. ACCROPOLY METAL INDUSTRIES PVT. LTD. Vs. STATE OF JHARKHAND & ORS.
April 25, 2012
M/S. BHARAT COKING COAL LIMITED Vs. STATE OF JHARKHAND AND OTHERS
June 13, 2012
M/S. BHARAT COKING COAL LTD. Vs. THE STATE OF JHARKHAND & OTHERS
August 30, 2012
M/S. CHINNAMASTIKA SPONGE IRON LTD. Vs. STATE OF JHARKHAND & ORS.
August 8, 2012
M/S. HINDUSTAN UNILEVER LIMITED Vs. THE STATE OF JHARKHAND & ORS.
December 7, 2012
M/S. NATIONAL PRINTERS, LALPUR, RANCHI Vs. STATE OF JHARKHAND & ORS.
April 2, 2012
M/S. PARIKH ENGINEERING & BODY BUILDING LTD., JAMSHEDPUR Vs. COMMISSIONER OF INCOME TAX, BIHAR-II, RANCHI
April 19, 2012
M/S. S.N.L.BEARING LTD Vs. UNION OF INDIA
October 4, 2012
M/S. SAI INTERNATIONAL Vs. THE STATE OF JHARKHAND & ORS.
September 18, 2012
M/S. SUJATA PICTURE PALACE & ANR. Vs. THE STATE OF JHARKHAND AND ORS.
November 23, 2012
M/S. ZEAL INDIA CHEMICALS Vs. THE STATE OF JHARKHAND & OTHERS
September 18, 2012
M/S.BHARAT COKING COAL LIMITED, DHANBAD Vs. BHARAT FIRE BRICKS AND POTTERY WORKS (P) LIMITED, JHARIA
February 7, 2012
M/S.CENTRAL COALFIELDS LTD Vs. STATE OF BIHAR
March 6, 2012
M/S.HINDUSTAN MALLEABLES & FORGINGS LTD Vs. STATE OF BIHAR
March 8, 2012
M/S.JHARIA FIREBRICKS PVT.LTD Vs. M/S.BHARAT COKING COAL LTD. (B.C.C.L), GENERAL MANAGER, AREA VI, KUSUNDA AREA AND THE ESTATE OFFICER, AREA VI, KUSUNDA AREA
April 11, 2012
M/S.SAUMYA MINING LTD Vs. STATE OF JHARKHAND
March 23, 2012
M/S.TATA MOTORS LIMITED Vs. UNION OF INDIA
February 15, 2012
MAA BHAGWATI COKE Vs. STATE OF JHARKHAND
May 7, 2012
MAA JAYANTI ENGICON (PVT.) LTD Vs. STATE OF JHARKHAND
December 20, 2012
MACHHALI-PATHA-ANDA-EWAM-SAG-SABJI Vs. BIHAR STATE AGRICULTURE PRODUCE
July 30, 2012
Madan Vs. Central Coalfields Ltd.
January 11, 2012
MADAN GOPAL SRIVASTAVA Vs. THE STATE OF JHARKHAND THROUGH CHIEF SECRETARY, GOVERNMENT OF JHARKHAND, PROJECT BUILDING, DHURWA, RANCHI AND ORS.
September 6, 2012
Madan Lal Goel Vs. State of Jharkhand
June 14, 2012
MADAN MOHAN SINGH Vs. STATE OF JHARKHAND THROUGH C B I
July 31, 2012
Madan Pd. Singh Vs. State of Jharkhand through the Secretary, Department of Transport and Civil Aviation, Ranchi
July 2, 2012
MADARSA BAITUL OLUM Vs. STATE OF JHARKHAND
July 5, 2012
Madhab Kumar, S/o Sri Charan Kumar, Hatia Vs. Union of India
May 2, 2012
MADHAV PRASAD Vs. STATE OF JHARKHAND
July 24, 2012
MADHESHWAR PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
April 11, 2012
Madhey Chandra Mandal Vs. State of Jharkhand
November 6, 2012
MADHU KODA @ MADHU KORA Vs. THE STATE OF JHARKHAND THROUGH CBI
April 9, 2012
Madhu Singh Vs. State of Jharkhand through C.B.I.
December 13, 2012
MADHU SINGH Vs. BIDESH SINGH
September 25, 2012
MADHU SUDAN MITTAL Vs. JHARKHAND STATE ELECTRICITY BOARD
October 8, 2012
Madhuri Devi Vs. Mohan Singh
July 16, 2012
Madhuri Prasad Vs. Nakul Lal
May 8, 2012
MADHUSUDAN BUILDERS & DEVELOPERS LTD. Vs. STATE OF BIHAR
October 31, 2012
MADHUSUDAN PRAJAPATI Vs. TENUGHAT VIDYUT NIGAM LIMITED, RANCHI
June 18, 2012
MADO DEVI & ORS. Vs. PUNNI DEVI & ANO.
November 8, 2012
Mahabeer Enterprises Vs. Steel Authority of India Ltd.
January 31, 2012
MAHABIR BARAIK Vs. STATE OF JHARKHAND
May 1, 2012
MAHABIR DAS, CHANDRA DEVI, MAHENDRA DAS, BITTU DAS AND KULESHWAR DAS @ TULESHWAR DAS Vs. THE STATE OF JHARKHAND AND MUNNI DEVI
December 6, 2012
Mahabir Mahto Vs. State of Jharkhand
August 27, 2012
MAHABIR PRASAD YADAV AND ANR. Vs. THE STATE OF JHARKHAND AND ORS.
April 9, 2012
MAHADEO SHARMA Vs. STATE OF JHARKHAND AND SHIVJEE SHARMA
April 10, 2012
MAHADEO SINGH Vs. STATE OF JHARKHAND
November 6, 2012
Mahanand Singh Vs. Karmi Devi
March 2, 2012
MAHAVIR PRASAD JALAN Vs. STATE OF JHARKHAND
October 3, 2012
MAHENDRA ARYA Vs. STATE OF JHARKHAND
June 18, 2012
MAHENDRA KAMAT Vs. STATE OF JHARKHAND
August 2, 2012
MAHENDRA KAMAT Vs. THE STATE OF JHARKHAND AND ORS.
August 4, 2012
MAHENDRA MUNDA @ PANDU MUNDA Vs. STATE OF BIHAR
September 20, 2012
MAHENDRA NARAIN MISHRA Vs. THE STATE OF JHARKHAND AND ORS.
May 17, 2012
Mahendra Narain Mishra Vs. State of Jharkhand
April 17, 2012
MAHENDRA PASWAN Vs. STATE OF JHARKHAND
May 16, 2012
MAHENDRA PRASAD GUPTA & ANR. Vs. THE STATE OF JHARKHAND & OTHERS
December 6, 2012
MAHENDRA PRASAD JHA Vs. STATE OF JHARKHAND
September 7, 2012
Mahendra Prasad Sahu Vs. State of Jharkhand
August 9, 2012
MAHENDRA PRASAD SHARMA Vs. STATE OF JHARKHAND & ORS.
May 2, 2012
MAHENDRA SINGH Vs. THE STATE OF JHARKHAND
September 19, 2012
MAHENDRA THAKUR Vs. STATE OF JHARKHAND
July 9, 2012
MAHESH BHATIA Vs. THE STATE OF JHARKHAND
April 2, 2012
Mahesh Choudhary Vs. Commissioner of Income Tax, Bihar II, Ranchi
November 2, 2012
MAHESH KUMAR PAPPU SINHA Vs. STATE OF JHARKHAND
May 7, 2012
Mahesh Pandey Vs. State of Jharkhand
May 7, 2012
Mahesh Prasad Daga Vs. State of Jharkhand
August 1, 2012
MAHESH PRASAD LUNKESH Vs. STATE OF JHARKHAND
March 12, 2012
MAHESH PRASAD LUNKESH Vs. STATE OF JHARKHAND
January 17, 2012
Mahesh Prasad Singh Vs. State of Jharkhand
April 11, 2012
MAHESH SHARMA Vs. STATE OF JHARKHAND
May 2, 2012
MAHESHWARI PRASAD Vs. STATE OF JHARKHAND THROUGH C.B.I.
November 6, 2012
MAHESHWARI PRASAD Vs. STATE OF JHARKHAND THROUGH C.B.I:
November 6, 2012
MAHIMA DEVI AND ORS Vs. STATE OF JHARKHAND AND ORS
January 3, 2012
MAHINDER SINGH Vs. THE CENTRAL COAL FIELDS LIMITED AND ORS.
November 23, 2012
Mahinder Singh Vs. Giridih Municipality
August 23, 2012
Mahipal Mishra Vs. State of Jharkhand
January 25, 2012
MAHIPAL MISHRA Vs. THE STATE OF JHARKHAND AND ORS.
February 22, 2012
Mahli Bhengra @ Manish Bhengra Vs. State of Jharkhand
July 4, 2012
Maina Bansfor Vs. State of Jharkhand
April 12, 2012
Majhi Samad Vs. State of Jharkhand
February 2, 2012
MAKHAN LAIYA @ SINHA @ ABHISHEK KUMAR Vs. STATE OF JHARKHAND
April 5, 2012
MAKHAN SARDAR Vs. STATE OF JHARKHAND
August 6, 2012
MAKRUDDIN ANSARI @ MAKRUDDIN MIA Vs. STATE OF JHARKHAND AND ANOTHER
April 16, 2012
Malti Devi Vs. State of Bihar (Now State of Jharkhand)
January 2, 2012
MALTI DEVI AND SRITA DEVI Vs. THE STATE OF JHARKHAND
September 5, 2012
MALTI PATAR Vs. STATE OF JHARKHAND
June 13, 2012
MALTI SAHA Vs. UNION OF INDIA
March 1, 2012
Mamta Devi Vs. State of Jharkhand
October 10, 2012
Mamta Prasad Vs. State of Jharkhand
June 29, 2012
MANAGEMENT OF M/S BOKARO STEEL PLANT Vs. THEIR WORKMAN, J P SINGH
February 7, 2012
MANAGEMENT OF STEEL AUTHORITY OF INDIA LIMITED Vs. WORKMEN
July 26, 2012
MANAGEMENT OF TISCO Vs. PRESIDING OFFICER
August 28, 2012
MANAGEMENT OF M/S. GAJRAJ ESTATES P)LTD Vs. THEIR WORKMAN SHRI ANIL KUMAR AGARWAL
May 3, 2012
MANAGING DIRECTOR IISCO STEEL AUTHORITY OF INDIA LIMITED Vs. SUKHDEO PANDEY
July 10, 2012
MANAGING DIRECTOR, BIHAR STATE MINERAL DEVELOPMENT CORP Vs. PRESIDING OFFICER, LABOUR COURT
February 2, 2012
MANAGING DIRECTOR, BIHAR STATE MINERAL DEVELOPMENT CORPN. LTD., RANCHI Vs. THE PRESIDING OFFICER, LABOUR COURT, RANCHI & ORS.
February 9, 2012
Maneshwari Devi @ Mannkishwari Devi Vs. State of Jharkhand through State Vigilance
September 3, 2012
Mangal Mahali @ Mangla Mahali Vs. State of Jharkhand
January 13, 2012
Mangal Murmu Vs. State of Jharkhand
November 1, 2012
MANGAL SINGH BANKIRA Vs. THE STATE OF JHARKHAND
April 12, 2012
Mangara Oraon Vs. State of Jharkhand
April 16, 2012
MANGLA NAND MARIK Vs. THE STATE OF JHARKHAND & ORS.
December 21, 2012
MANIK LAL DUTTA Vs. CENTRAL COALFILEDS LTD. & OTHERS
April 10, 2012
MANIRUL HAQUE Vs. STATE OF JHARKHAND
September 12, 2012
MANISH KUMAR SINHA Vs. THE STATE OF JHARKHAND
February 6, 2012
MANISHA DEVI Vs. STATE OF JHARKHAND
August 3, 2012
MANISHAL MURMU Vs. STATE OF JHARKHAND
September 1, 2012
MANJEET KAUR GEETA Vs. STATE OF JHARKHAND
May 8, 2012
MANJU DEVI & OTHERS Vs. NAND KISHORE SINGH & OTHERS
October 3, 2012
MANJU SINGH Vs. STATE OF JHARKHAND
January 24, 2012
Manju Sinha Vs. State of Jharkhand
June 27, 2012
MANNU PASWAN Vs. THE STATE OF JHARKHAND
December 6, 2012
Manohar Prasad Bhadani Vs. State of Jharkhand
April 19, 2012
Manohar Prasad Bhadani Vs. State of Jharkhand
March 29, 2012
Manohar Saba @ Mohan Saba Vs. State of Jharkhand
January 4, 2012
MANOJ GHOSH ALIAS MANOJ KUMAR GHOSH Vs. STATE OF JHARKHAND
August 22, 2012
MANOJ JAISWAL @MANOJ Vs. THE STATE OF JHARKHAND
September 2, 2012
MANOJ KUMAR Vs. THE STATE OF JHARKHAND AND ANOTHER
November 13, 2012
Manoj Kumar Vs. State of Jharkhand
November 6, 2012
MANOJ KUMAR @ MANOJ KUMAR YADAV AND OTHERS Vs. THE STATE OF JHARKHAND
September 20, 2012
MANOJ KUMAR AGARWAL Vs. STATE OF JHARKHAND
August 28, 2012
Manoj Kumar Agarwal @ Manoj Agarwal Vs. State of Jharkhand
April 20, 2012
MANOJ KUMAR BABULAL PUNAMIYA Vs. STATE OF JHARKHAND THROUGH DIRECTORATE OF ENFORCEMENT
February 13, 2012
Manoj Kumar Bhagat Vs. State of Jharkhand
May 8, 2012
MANOJ KUMAR GOSWAMI Vs. STATE OF JHARKHAND
September 4, 2012
MANOJ KUMAR SAHU Vs. STATE OF JHARKHAND
July 3, 2012
Manoj Kumar Sharma Vs. State of Jharkhand
November 26, 2012
Manoj Kumar Singh Vs. State of Jharkhand
September 17, 2012
MANOJ KUMAR SINGH ALIAS AND BHOLA SINGH ALIAS BHOLA Vs. STATE OF JHARKHAND
January 25, 2012
MANOJ MAHTO Vs. UNION OF INDIA
June 20, 2012
MANOJ PRASAD AND NANDIYA DEVI Vs. THE STATE OF JHARKHAND AND TALESHWAR PRASAD
April 12, 2012
MANORAMA GUPTA Vs. STATE OF JHARKHAND & ORS.
November 8, 2012
MANORAMA PANDEY Vs. STATE OF JHARKHAND
February 21, 2012
Manoranjan Prasad Sinha Vs. Managing Committee of Delhi/Public School, SAIL Township, Ranchi
November 6, 2012
MANORANJAN PRASAD SINHA Vs. MANAGING COMMITTEE GREENLAND PUBLIC SCHOOL
July 19, 2012
MANSHA MARANDI Vs. STATE OF JHARKHAND
November 1, 2012
MANTU SINGH @ MANTU KUMAR SINGH Vs. STATE OF JHARKHAND
May 3, 2012
MANU KARMALI Vs. CENTRAL COALFIELD LTD
May 8, 2012
Maqbul Ansari Vs. State of Jharkhand
May 17, 2012
Marang Baski Vs. State of Jharkhand
November 5, 2012
MARWARI KANWAR SANGH DHARAMSHALA Vs. STATE OF JHARKHAND
September 5, 2012
MATA PRASAD MISHRA Vs. STATE OF JHARKHAND
July 4, 2012
MATHURA PRASAD Vs. STATE OF JHARKHAND
September 20, 2012
MATIAS MINZ @ MATI Vs. STATE OF JHARKHAND
March 29, 2012
MATLU SINGH Vs. STATE OF JHARKHAND
June 19, 2012
Mayarani Devi Vs. Steel Authority of India Ltd , through its Chairman, New Delhi
January 3, 2012
Mazhar Imam Vs. Zaibun Nissah
June 13, 2012
MD ALIM ANSARI Vs. RANCHI UNIVERSITY
August 14, 2012
MD ALIMUDDIN Vs. STATE OF JHARKHAND
July 4, 2012
MD ARIF Vs. STATE OF JHARKHAND
October 15, 2012
MD ASHIQUE ADAMED Vs. UNION OF INDIA
July 17, 2012
MD AZIMUDDIN Vs. STATE OF JHARKHAND
May 7, 2012
MD FASIUDDIN Vs. STATE OF BIHAR NOW JHARKHAND
May 7, 2012
MD MAKBUL ALAM Vs. STATE OF JHARKHAND
July 5, 2012
MD NAYEEM AHMAD Vs. RANCHI MUNICIPAL CORPORATION
July 9, 2012
Md Sanaul Haque Vs. Chairman
March 21, 2012
MD SARFARAJ AHMAD Vs. STATE OF JHARKHAND
July 23, 2012
MD SENAUL SHEIKH Vs. STATE OF JHARKHAND
July 4, 2012
MD WAJID ALI Vs. STATE OF JHARKHAND
May 4, 2012
MD. ABBAS Vs. STATE OF JHARKHAND
December 7, 2012
MD. ABID HUSSAIN ANSARI Vs. STATE OF JHARKHAND
September 17, 2012
MD. AKHTAR ANSARI @ AKHTAR ANSARI & ORS. Vs. THE STATE OF JHARKHAND AND ZAHIDA PARWEEN
August 8, 2012
MD. ASLAM, Vs. THE STATE OF JHARKHAND & ANR.
February 7, 2012
Md. Azimuddin Ansari Vs. State of Jharkhand
June 18, 2012
MD. FERDOUS ANJUM Vs. STATE OF JHARKHAND
July 30, 2012
MD. HABIBUR RAHMAN Vs. STATE OF JHARKHAND & OTHERS
April 13, 2012
MD. HAFIZ Vs. THE STATE OF JHARKHAND
September 24, 2012
MD. HARISUDDIN ANSARI AT HARISUDDIN MIAN @ HARISUDDIN ANSARI, NAIMA BIBI AND SANJEEDA KHATOON @ SANJEEDA BIBI Vs. THE STATE OF JHARKHAND
July 5, 2012
MD. HARISUDDIN ANSARI HARISUDDIN MIAN HARISUDDIN ANSARI Vs. STATE OF JHARKHAND
May 7, 2012
MD. IMRAN KHAN Vs. STATE OF JHARKHAND
July 9, 2012
MD. IRFAN ALI Vs. STATE OF JHARKHAND
October 5, 2012
MD. IRFAN GANI Vs. STATE OF JHARKHAND
September 19, 2012
MD. JAINUDDIN Vs. STATE OF JHARKHAND
September 17, 2012
MD. MOIN ANSARI Vs. THE STATE OF JHARKHAND
November 23, 2012
MD. NAZIR ANSARI @ NAZIR ANSARI Vs. THE STATE OF JHARKHAND
July 9, 2012
MD. QUAISER Vs. STATE OF JHARKHAND & ANR.
February 14, 2012
Md. Reyajuddin Ansari Vs. State of Jharkhand
January 24, 2012
Md. Sajaur Rahman Khan @ Md. Sajau Rahman Khan Vs. State of Jharkhand
July 2, 2012
MD. SALAHUDDIN KHAN Vs. STATE OF JHARKHAND
November 1, 2012
MD. SANAUL HAQUE Vs. UOI
March 21, 2012
Md. Sayem Ali Vs. State of Jharkhand
September 10, 2012
MD. WAJID HASSAN KHAN Vs. THE STATE OF JHARKHAND & ORS.
March 13, 2012
MD. ZOOLFAR ANSARI Vs. STATE OF JHARKHAND
September 11, 2012
MD.HARUN RASID Vs. STATE OF JHARKHAND, THE INSPECTOR GENERAL OF POLICE, KOYLA RANGE, BOKARO AND THE SUPERINTENDENT OF POLICE, DHANBAD
March 6, 2012
Md.Jamaluddin Ansari Vs. State of Jharkhand
June 28, 2012
Md.Quddus Ansari Vs. State of Jharkhand
July 23, 2012
MD.SARFARAJ AHMAD Vs. STATE OF JHARKHAND
February 6, 2012
MD.YAQUB ANSARI @ MD. AYUB ANSARIMANTU DAS Vs. STATE OF JHARKHANDTHE STATE OF BIHAR (NOW JHARKHAND)
March 22, 2012
MECON Limited Vs. State of Jharkhand
May 4, 2012
Meena Devi Vs. State of Jharkhand
May 17, 2012
MEENA NARAYAN AND OTHERS Vs. THE STATE OF BIHAR (NOW JHARKHAND) AND SHRI L. VIJAY SAGAR
March 30, 2012
Meera Devi Vs. State of Jharkhand
December 10, 2012
Meera Devi Vs. State of Jharkhand
November 27, 2012
Meghnath Mahto Vs. State of Jharkhand
December 5, 2012
Mehrun Nisa Vs. State of Jharkhand
March 29, 2012
MEMBER SECRETARY, RAILWAY RECRUITMENT BOARD Vs. SECRETARY, CENTRAL ADMINISTRATIVE TRIBUNAL
October 6, 2012
MENON EKKA Vs. STATE OF JHARKHAND
December 13, 2012
Messrs Heavy Engineering Corporation Limited Vs. Presiding Officer, Labour Court, Ranchi
September 13, 2012
METALDYNE INDUSTRIES LTD Vs. STATE OF JHARKHAND
September 27, 2012
Metaldyne Industries Ltd., Jamshedpur Vs. Commissioner of Income Tax, Jamshedpur
June 29, 2012
Metallurgical Engineering & Consultant Vs. Commissioner of Income Tax
February 9, 2012
MEWA SAO Vs. STATE OF JHARKHAND
September 13, 2012
MIDDLE SCHOOL CHITARI, DAD Vs. STATE OF JHARKHAND
January 16, 2012
MILAN PODDAR Vs. COMMISSIONER OF INCOME TAX CENTRAL REVENUE
July 18, 2012
MINU SHARMA Vs. ARUN KUMAR SHARMA
July 3, 2012
Misir Hansda Vs. State of Jharkhand
January 16, 2012
MISTER BASKEY Vs. THE STATE OF JHARKHAND
September 6, 2012
MITA PANDEY Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY URBAN DEVELOPMENT DEPARTMENT, GOVT OF JHARKHAND, RANCHI
February 13, 2012
MITA PANDEY Vs. STATE OF JHARKHAND
July 2, 2012
MITHILESH KUMAR SINGH Vs. STATE OF JHARKHAND
July 5, 2012
MODI PROJECTS LTD. Vs. STATE OF JHARKHAND
April 3, 2012
MODIHOLLI ALAPPA Vs. UNION OF INDIA
May 1, 2012
MOHAN HIMMATSINGKA AND ANOTHER Vs. STATE OF JHARKHAND AND ANOTHER
April 10, 2012
MOHAN LAL SARAOGI Vs. JHARKHAND STATE HOUSING BOARD THROUGH MANAGING DIRECTOR, RANCHI
March 21, 2012
MOHAN MAHTO Vs. STEEL AUTHORITY OF INDIA LTD BOKARO STEEL PLANT
January 3, 2012
MOHAN MONDAL @ SUSHANT MONDAL Vs. STATE OF JHARKHAND
February 22, 2012
MOHAN SAHU Vs. THE STATE OF JHARKHAND AND KAVITA SAHU
September 2, 2012
Mohinder Kaur Vs. Union of India
June 14, 2012
MOHIUDDIN KHAN Vs. STATE OF JHARKHAND
June 27, 2012
Mokhtar Ahmad Vs. State of Jharkhand
November 6, 2012
Mokhtar Singh Vs. Jharkhand State Electricity Board, Ranchi
May 2, 2012
MOKHTAR SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI & OTHERS
May 14, 2012
Moral Murmu Vs. State of Jharkhand
February 22, 2012
Most.Fatima Khatoon Vs. State of Jharkhand
June 27, 2012
Most.Kusum Singh Vs. State of Jharkhand
December 20, 2012
Most.Ratni Devi Vs. State of Jharkhand
March 21, 2012
Most.Sundari Vs. Narendra Kumar @ Narendra Kumar Sondi
October 5, 2012
MOST.TARU DEVI Vs. STATE OF JHARKHAND
March 2, 2012
Mostt. Nirmala Pandey Vs. Bihar State Road Transport Corporation
July 9, 2012
MOTI CHAND Vs. THE NATIONAL INSTITUTE OF TECHNOLOGY, JAMSHEDPUR & ORS.
October 31, 2012
MOTILAL MURMU Vs. STATE OF JHARKHAND
May 7, 2012
Moun Mouri Vs. State of Jharkhand
December 17, 2012
MR. BALARAMAN MANI Vs. STATE OF BIHAR (NOW JHARKHAND) AND ANOTHER
June 14, 2012
MR. SARFARAJ AHMAD Vs. THE STATE OF JHARKHAND & OTHERS
December 6, 2012
MRITUNJAY KUMAR SINGH @ MRITUNJAY SINGH Vs. STATE OF JHARKHAND
July 5, 2012
Mritunjay Singh Vs. State of Jharkhand
March 20, 2012
Mritunjay Singh @ Mritunja Kumar Singh Vs. State of Jharkand
March 20, 2012
MSA MAHALINGA SHIVA Vs. STATE OF JHARKHAND
May 15, 2012
Mukesh Kumar Vs. State of Jharkhand through the Secretary, Water Resources, Department
May 10, 2012
Mukesh Kumar Yadav @ Mukesh Yadav Vs. State of Jharkhand
January 19, 2012
MUKESH KUMAR YADAV @ MUKESH YADAV Vs. STATE OF JHARKHAND
November 19, 2012
Mukesh Ranjan Singh Vs. State of Bihar
February 16, 2012
MUKUL BHAGAT Vs. PRIYA RANJAN BHAGAT
October 3, 2012
MUKUND NAYAK Vs. STATE OF JHARKHAND
August 14, 2012
MULAZIM MIAN Vs. STATE OF JHARKHAND
July 10, 2012
MULK RAJ SINGH Vs. STATE OF JHARKHAND
July 17, 2012
MUMTAZ ANSARI Vs. STATE OF JHARKHAND
May 2, 2012
MUNGALAL MAHTO @ MUNGALAL KUMAR CHITRA Vs. STATE OF JHARKHAND
March 15, 2012
MUNI LAL SHARMA Vs. STATE OF JHARKHAND
October 5, 2012
MUNIBA KHATOON Vs. THE STATE OF JHARKHAND & OTHERS
April 10, 2012
MUNNA DEVI Vs. STATE OF JHARKHAND
July 16, 2012
Munna Rai Vs. State of Jharkhand
March 20, 2012
Munni Devi Vs. State of Jharkhand
May 15, 2012
MURALIWALA MINERALS PVT. LTD Vs. UNION OF INDIA
November 22, 2012
Murari Pandey Vs. State of Jharkhand
April 2, 2012
Muriel Kumar Vs. State of Jharkhand
December 10, 2012
MURLI GOPE Vs. DAMODAR VALLEY CORPN
August 30, 2012
MURLIDHAR SINGH Vs. STATE OF JHARKHAND
December 17, 2012
Musa Mian Vs. State of Jharkhand
January 27, 2012
Muslim Khan Vs. State of Jharkhand
April 12, 2012
MUTAR DHOBI Vs. PARBIL DHOBI
May 7, 2012
NAGENDAR KANT CHOUDHARY Vs. ARMY HQ SIG REGT SIGNALS
September 12, 2012
NAGENDRA PATHAK Vs. STATE OF JHARKHAND AND THE DEPUTY COMMISSIONER, GARHWA
March 15, 2012
NAGENDRA TIWARY Vs. STATE OF JHARKHAND
July 24, 2012
NAGESHVAR PRASAD Vs. P.O.C.G.I.T.NO.20, DHANBAD
August 30, 2012
Nageshwar Mahto Vs. State of Jharkhand
September 27, 2012
NAGESHWAR PRASAD SULTANIA AND BINOD KUMAR SULTANIA Vs. STATE, THROUGH THE CHIEF SECRETARY, JHARKHAND, RANCHI
April 25, 2012
Nagina Bhagat Vs. State of Jharkhand
June 13, 2012
Nago Rajak Vs. Pushpa Jain
November 6, 2012
NAKUL SAO Vs. STATE OF JHARKHAND
August 13, 2012
Nakul Yadav Vs. State of Jharkhand
September 1, 2012
NAKUL YADAV AND ORS. Vs. THE STATE OF JHARKHAND
September 2, 2012
NAMAL SOREN Vs. STATE OF JHARKHAND
December 19, 2012
Namita Devi @ Namita Kumari Vs. State of Jharkhand
December 5, 2012
Nancy Tudu Vs. State of Jharkhand
July 9, 2012
NAND DULAL ROY Vs. STATE OF JHARKHAND
May 11, 2012
NAND KISHORE LAL Vs. STATE OF JHARKHAND
August 23, 2012
NAND KISHORE SINGH Vs. STATE OF JHARKHAND
November 5, 2012
NAND KISHORE SINGH Vs. STATE OF JHARKHAND AND ORS.
November 8, 2012
Nand Lal Mahto Vs. State of Jharkhand
April 30, 2012
NAND LAL SAHU @ NAND LAL SAW Vs. STATE OF JHARKHAND
October 1, 2012
NANDKI KUMARI Vs. STATE OF JHARKHAND
June 15, 2012
Nandki Kumari Vs. State of Jharkhand
June 18, 2012
NANHAKU PRASAD VERMA Vs. STATE OF JHARKHAND & OTHERS
August 9, 2012
NANHU RAM @ NANHU SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
April 9, 2012
NARASINGH KUMAR PATHAK Vs. STATE OF JHARKHAND
April 2, 2012
NARAYAN DAS Vs. STATE OF JHARKHAND
September 11, 2012
Narayan Prasad Jha Vs. State of Jharkhand
April 26, 2012
NARENDRA PRASAD Vs. STATE OF JHARKHAND AND ORS.
October 29, 2012
NARENDRA PRATAP SINGH Vs. STATE OF JHARKHAND
September 7, 2012
NARENDRA PRATAP SINHA Vs. THE STATE OF JHARKHAND AND ORS.
July 9, 2012
NARESH KUMAR Vs. STATE OF JHARKHAND THROUGH S.P. VIGILANCE, RANCHI
November 7, 2012
Naresh Kumar Bhagat Vs. State of Bihar
March 15, 2012
NARESH PANERI Vs. STATE OF JHARKHAND & ANR
October 11, 2012
NARESH YADAV Vs. THE STATE OF JHARKHAND
September 14, 2012
NARSINGH PRASAD SINGH Vs. STATE OF JHARKHAND AND ANOTHER
October 31, 2012
Nasim Ansari Vs. State of Jharkhand
August 9, 2012
NASIRUDDIN SHAH Vs. STATE OF JHARKHAND
September 5, 2012
NATIONAL COAL WORKERS CONGRESS Vs. PRESIDING OFFICER
August 2, 2012
NATIONAL INSTITUTE OF TECHNOLOGY TEACHERS ASSOCIATION, JAMSHEDPUR Vs. THE UNION OF INDIA & OTHERS
April 2, 2012
National Insurance Co.Ltd. Vs. Md.Anjar Alam
November 2, 2012
National Insurance Co.Ltd., Bokaro Vs. Hakibun Bibi
December 14, 2012
NATIONAL INSURANCE COMPANY LTD Vs. USHA RANI MANDAL
August 24, 2012
NATIONAL INSURANCE COMPANY LTD Vs. KABITA DEVI
August 1, 2012
National Insurance Company Ltd. Vs. Geeta Devi
July 13, 2012
National Insurance Company Ltd. Vs. Binod Singh
July 13, 2012
National Printers Vs. State of Jharkhand
April 19, 2012
National Printers Vs. State of Jharkhand
April 27, 2012
NATWA HANSDAK Vs. STATE OF JHARKHAND
September 12, 2012
Navin Sinha Vs. Kalawati Devi
May 10, 2012
NAWAL KISHOR PRASAD Vs. STATE OF JHARKHAND
April 11, 2012
NAWAL KISHORE Vs. STATE OF JHARKHAND
November 1, 2012
Nawal Kishore Prasad Sinha Vs. State of Jharkhand
April 10, 2012
NAYAN MUNDA Vs. SUKRO DEVI
June 15, 2012
Nayeem Akhtar @ Nayeem Sk Vs. State of Jharkhand
September 5, 2012
NAZM ALAM @ NIZAM ANSARI Vs. STATE OF JHARKHAND AND AZIJAN BIBI
January 17, 2012
NAZMUZ ZAMAN KHAN Vs. STATE OF JHARKHAND
July 26, 2012
NAZRUL ANSARI Vs. THE STATE OF JHARKHAND AND NARESHA BIBI
September 24, 2012
NEELAM SINHA Vs. STATE OF JHARKHAND AND ANOTHER
August 13, 2012
NEELAM SINHA Vs. STATE OF JHARKHAND
August 2, 2012
NEERAJ AGARWAL Vs. STATE OF JHARKHAND AND SUJATA PRASAD
February 3, 2012
NEHAL GOPE Vs. THE STATE OF JHARKHAND AND OTHERS
July 9, 2012
NEW INDIA ASSURANCE CO. LTD Vs. GURUBARI
June 14, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NARESH KUMAR MEHTA
December 10, 2012
NEW INDIA ASSURANCE COMPANY LIMITED THROUGH THE DIVISIONAL MANAGER Vs. SMT. PURNIMA RAI AND ORS.
July 31, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. GITA DEVI
September 11, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. BHIKHANI DEVI
September 6, 2012
New India Assurance Company Ltd. Vs. Chandni Mukhi
September 17, 2012
New India Assurance Company Ltd. Vs. Dilip Ram @ Dilip Koiri
November 29, 2012
New India Assurance Company Ltd., Daltonganj Vs. State of Jharkhand
August 3, 2012
NILAMBAR RAM Vs. STATE OF JHARKHAND & OTHERS
June 15, 2012
NILAMBER THAKUR Vs. STATE OF JHARKHAND
July 23, 2012
NILOTPAL ROY CHOUDHARY ALIAS CHOUDHURI Vs. STATE OF JHARKHAND
August 24, 2012
Niraj Thakur @ Niraj Kumar Thakur Vs. State of Jharkhand
January 24, 2012
NIRAJ KUMAR SINGH Vs. NATIONAL INSTITUTE OF TECHNOLOGY, JAMSHEDPUR
September 11, 2012
NIRANJAN MARANDI Vs. THE STATE OF JHARKHAND & ORS.
November 6, 2012
NIRANJAN METALLIC LTD Vs. STATE OF JHARKHAND
May 4, 2012
NIRANJAN SINGH KHANUJA Vs. STATE OF JHARKHAND
July 5, 2012
NIRBHAY KUMAR JHA Vs. THE STATE OF BIHAR, THE DIRECTOR, SECONDARY EDUCATION, PATNA, REGIONAL DEPUTY DIRECTOR OF EDUCATION, RANCHI AND DISTRICT EDUCATION OFFICER, RANCHI
September 20, 2012
NIRBHAY KUMAR SHAHABADI Vs. PRADEEP BALMUCHU
August 1, 2012
NIRBHAY PANDEY Vs. STATE OF JHARKHAND
July 5, 2012
Nirmal Kumar Bagaria @ Nirmal Bagaria Vs. State of Jharkhand
August 7, 2012
NIRMAL KUMAR DUBEY Vs. STATE OF JHARKHAND
July 27, 2012
Nirmal Mahto Vs. State of Jharkhand
March 6, 2012
NIRMALA DEVI Vs. STATE OF JHARKHAND
June 13, 2012
NISHA CHOUDHARY Vs. STATE OF JHARKHAND
July 17, 2012
Nita Shekhar Vs. Swarn Mani Devi
August 14, 2012
NITESH RAJ Vs. THE STATE OF JHARKHAND,
November 6, 2012
Niwaran Mandal Vs. State of Jharkhand
November 22, 2012
Niwas Singh Vs. Bokaro Steel Plant, Bokaro
January 6, 2012
Nizamuddin @ Md. Nizamuddin Siddique Vs. State of Jharkhand
October 11, 2012
Nizamuddin @ Nizamuddin Ansari Vs. Bharat Coking Coal Ltd., Dhanbad through its C.M.D.
July 18, 2012
NUNESHWAR PRASAD YADAV @ NUNESHWAR YADAV AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
March 15, 2012
Om Enterprises Vs. Commissioner of Income Tax, Dhanbad
August 16, 2012
Om Metallic Vs. State of Jharkhand
January 23, 2012
Om Narayan Singh @ Tuntun Singh Vs. Union of India
December 20, 2012
Om Prakash Vs. Union of India
October 31, 2012
Om Prakash Agrawal Vs. Kamla Prasad Gupta
October 31, 2012
OM PRAKASH ARYA AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
August 8, 2012
OM PRAKASH GUPTA Vs. STATE OF JHARKHAND
October 8, 2012
OM PRAKASH GUPTA Vs. STATE OF JHARKHAND
October 1, 2012
Om Prakash Sah @ Om Prakash Sahu Vs. State of Jharkhand
December 19, 2012
Om Prakash Sultania Vs. State of Bihar
April 10, 2012
OMIYO RANJAN JAISWAL Vs. STATE OF BIHAR
January 9, 2012
Oriental Insurance Co.Ltd. Vs. Satendra Kumar
August 8, 2012
Oriental Insurance Company Limited, Kutchery Road, Ranchi Vs. Bodya Oraon
April 30, 2012
Oriental Insurance Company Ltd Vs. Manish Kumar
March 2, 2012
ORIENTAL INSURANCE COMPANY LTD Vs. MALA DEVI
September 6, 2012
ORIENTAL INSURANCE COMPANY LTD Vs. ASHIS KUMAR
September 6, 2012
Oriental Insurance Company Ltd. Vs. Sunil Kumar Singh
November 30, 2012
Oriental Insurance company Ltd.through its Divisional Manager, Ranchi Vs. Prasd Plastic & polythene Industries through its Partner, Om Prakash Gupta, Ranchi
June 19, 2012
P K SARAF Vs. STATE OF BIHAR
February 16, 2012
P.K. AGNIHOTRI Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED
January 12, 2012
PABSCON Vs. STATE OF JHARKHAND
July 5, 2012
Pache @ Pachchepali Kerai Vs. State of Jharkhand
February 8, 2012
PACHE @ PACHCHEPALI KERAI Vs. STATE OF JHARKHAND
December 8, 2012
PADAM KUMAR JAIN Vs. STATE OF JHARKHAND
September 19, 2012
Padma Lochan Mahato Vs. State of Jharkhand
May 18, 2012
PADMA LOCHAN MAHATO Vs. STATE OF JHARKHAND
April 18, 2012
PADMA LOCHAN MAHATO Vs. THE STATE OF JHARKHAND AND SHATRUGHAN PRASAD SINGH
May 13, 2012
PADMAWATI DEVI Vs. STATE OF JHARKHAND
March 20, 2012
PAHALWAN SOREN @ PALHAN SOREN Vs. STATE OF JHARKHAND
January 2, 2012
PALLAVI DEVI @ PALLAVI KUMARI Vs. STATE OF JHARKHAND
July 13, 2012
PANCH SHEEL UDYOG Vs. UNION OF INDIA
February 3, 2012
Panch Sheel Udyog, Jamshedpur Vs. Union of India
November 30, 2012
PANCHAM SINGH Vs. STATE OF JHARKHAND
October 9, 2012
PANCHU MARANDI Vs. STATE OF BIHAR (NOW JHARKHAND)
March 1, 2012
Pandav Kumar Vs. Union of India
February 24, 2012
Pandu Diggi Vs. State of Jharkhand
August 2, 2012
PANKAJ BAGARIA Vs. STATE OF JHARKHAND
July 20, 2012
Pankaj Kumar Vs. State of Jharkhand
June 28, 2012
PANKAJ KUMAR MEHTA Vs. STATE OF JHARKHAND
February 1, 2012
PANKAJ KUMAR SINGH Vs. THE STATE OF JHARKHAND AND VIBHA SINGH
December 6, 2012
PANKAJ MARANDI @ SIDHESHWAR MARANDI Vs. THE STATE OF JHARKHAND
July 4, 2012
PANKHI MONDAL & ORS Vs. NABO GOPAL KHAN &ANR
September 11, 2012
PANNA LAL PRASAD @ PANNA LALL PRASAD Vs. THE STATE OF JHARKHAND & ORS.
May 17, 2012
Pappu Kumar Sharma Vs. State of Jharkhand
January 18, 2012
parag Boobna Vs. State of Jharkhand
June 14, 2012
PARAS KUMAR Vs. STATE OF JHARKHAND AND ANOTHER
September 17, 2012
PARAS SINGH Vs. UNION OF INDIA
June 18, 2012
PARESH GHOSHAL Vs. HINDUSTAN PETROLEUM CORPORATION LTD
September 6, 2012
PARESH NATH Vs. THE STATE OF JHARKHAND & ANR.
March 12, 2012
PARIKHA RAM Vs. UNION OF INDIA
July 10, 2012
PARINA THAPA Vs. STATE OF JHARKHAND
August 7, 2012
Parmanand Koiri Vs. Gouri Shankar Gupta
December 11, 2012
Parmanand Pandey Vs. State of Jharkhand
September 13, 2012
Parmani Devi Vs. Union of India
February 22, 2012
PARMESHSWAR PRASAD JAISWAL Vs. STATE OF JHARKHAND THROUGH C.B.I.
March 23, 2012
Parmeshwar Sharma Vs. State of Jharkhand
September 18, 2012
PARMESHWAR VISHWAKARMA Vs. THE STATE OF JHARKHAND
March 14, 2012
PARMESHWARI PRASAD SINGH Vs. STATE OF JHARKHAND
February 7, 2012
PARTHA SARATHI KUMAR Vs. STATE OF JHARKHAND
December 18, 2012
Parvati Devi Vs. State of Jhakhand
March 22, 2012
Parwati Mahato Vs. State of Jharkhand
September 10, 2012
Paulo Czarlariello Vs. State of Jharkhand
October 29, 2012
PAVITRI DEVI Vs. THE STATE OF JHARKHAND AND SUNITA DEVI
October 31, 2012
Pawan Biscuit Company Pvt. Vs. State of Jharkhand
March 15, 2012
Pawan Kumar Gupta Vs. Devanti Devi
March 30, 2012
PAWAN KUMAR JAISWAL Vs. STATE OF JHARKHAND
July 17, 2012
PAWAN MAHTO, CHATUWA MAHTO AND NIRMALA DEVI Vs. THE STATE OF JHARKHAND
September 11, 2012
PAWAN RAM Vs. STATE OF JHARKHAND
May 11, 2012
PENCHEN THENDAP BHOTIA Vs. STATE OF JHARKHAND
July 16, 2012
Perfect Electric Concern Ltd. Vs. Jharkhand State Electricity Board
September 25, 2012
PHILIP KHARIA @ PHALIPS KHARIA Vs. KAMIL KHARIA
January 23, 2012
PHULWANTI DEVI Vs. UNION OF INDIA
December 14, 2012
Pick Up Credit and Trading Co.Pvt.Ltd. Vs. State of Jharkhand
June 19, 2012
POOJA SINGH Vs. STATE OF JHARKHAND
May 15, 2012
Poonam Singh Vs. State of Jharkhand
May 3, 2012
Poornima Kumari Vs. State of Jharkhand
December 5, 2012
PRABHA MINZ Vs. STATE OF JHARKHAND
September 13, 2012
PRABHAR KUMAR SINHA Vs. DIRECTOR DAMODAR VALLY CORPORATION
July 9, 2012
PRABHAS SINGH PRABHAS KUMAR Vs. STATE OF JHARKHAND
May 3, 2012
PRABHAT KUMAR SHAH AND PRAKASH KUMAR SHAH Vs. ANAND KUMAR MODI
May 7, 2012
PRABHU NIARAN SAMUEL SURIN Vs. UNION OF INDIA
November 29, 2012
PRABIR KUMAR PAHARI & ORS. Vs. STATE OF JHARKHAND & ORS.
July 2, 2012
PRABODH KUMAR & JAYANT KUMAR Vs. STATE OF JHARKHAND
July 24, 2012
PRADEEP KUMAR Vs. STATE OF JHARKHAND THROUGH C.B.I.
February 15, 2012
PRADEEP KUMAR DUTTA Vs. STATE OF JHARKHAND THROUGH C.B.I.
December 20, 2012
Pradeep Kumar Jaiswal Vs. State of Jharkhand
July 3, 2012
PRADEEP RAM Vs. THE STATE OF JHARKHAND
September 5, 2012
PRADHAN KHANDAIT ALIAS BOYA Vs. STATE OF JHARKHAND
August 7, 2012
Pradip Kumar Upadhyay Vs. State of Jharkhand through S.P.Vigilance
August 30, 2012
Pradip Rubber Industries Vs. Jharkhand State Electricity Board
November 27, 2012
PRAFULLA KUMAR SINGH Vs. STATE OF JHARKHAND THROUGH VIGILANCE
September 25, 2012
PRAGYA MANINI Vs. STATE OF JHARKHAND
March 26, 2012
PRAHALAD RAI AGRAWAL Vs. STATE OF JHARKHAND
January 18, 2012
Prakash Chandra Gandharav Vs. State of Jharkhand
April 27, 2012
Prakash Chandra Gandharav Vs. State of Jharkhand
April 24, 2012
Prakash Engineering Vs. Bharat Cooking Coal Limited
December 21, 2012
Prakash Kumar Sharma Vs. State of Jharkhand
May 11, 2012
PRAKASH MANDAL AND GOURA DEVI Vs. STATE OF JHARKHAND
March 13, 2012
Prakash Rajak Vs. State of Jharkhand
December 13, 2012
Prakash Singh @ Shree Babu Vs. State of Jharkhand
November 8, 2012
PRAMILA DEVI Vs. THE STATE OF JHARKHAND AND OTHERS
August 31, 2012
PRAMOD KHOSLA Vs. STATE OF JHARKHAND
April 3, 2012
PRAMOD KUMAR GUPTA Vs. STATE OF JHARKHAND
August 7, 2012
PRASHANT BOTHRA Vs. STATE OF JHARKHAND
August 22, 2012
PRASHANT KUMAR BHAGAT @ BILTU Vs. KALPANA DEVI
September 18, 2012
PRASHANT VERMA Vs. STATE OF JHARKHAND
July 2, 2012
PRATIK MULTIFILMS Vs. JHARKHAND STATE ELECTRICITY BOARD
November 8, 2012
PRAVEEN JAIN Vs. STATE OF JHARKHAND
December 20, 2012
PRAVESH KUMAR @ PRAVESH KUMAR LAKHAMANI Vs. STATE OF JHARKHAND
September 5, 2012
PRAYAG PRASAD MANDAL Vs. STATE OF JHARKHAND
July 31, 2012
PRAYAG SAO Vs. STATE OF JHARKHAND
December 6, 2012
PRE-STRESSED UDYOG (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RANCHI
March 30, 2012
Prem Ballabh Narayan Singh Vs. Regional Commissioner (RII), Coal Mines Provident Fund, Ranchi
September 20, 2012
Prem Narain Sao Vs. State of Jharkhand
January 24, 2012
Premashish Mishra Vs. State of Jharkhand
April 11, 2012
PRITHVI SINGH Vs. STATE OF JHARKHAND
October 5, 2012
PRITI KUMARI Vs. STATE OF JHARKHAND,
November 26, 2012
PROF. (DR.) RAMCHANDRA PRASAD Vs. THE STATE OF JHARKHAND AND OTHERS
February 2, 2012
PROJECT OFFICER Vs. REGIONAL LABOUR COMMISSIONER
June 23, 2012
PROJECT OFFICER Vs. REGIONAL LABOUR COMMISSIONER
July 23, 2012
PROJECT OFFICER, SDO-3 Vs. RAJARAM SINGH
October 5, 2012
PROJECT OFFICER, SWANG COLLIERY OF M/S CENTRAL COALFIELDS LIMITED, SWANG, BOKARO Vs. SHANTI RANJAN SEN
December 12, 2012
PULAK KUMAR DAS Vs. STATE OF JHARKHAND & OTHERS
October 11, 2012
PUNAM KUMARI Vs. THE STATE OF JHARKHAND & OTHERS
April 2, 2012
PUNAM SINGH Vs. STATE OF JHARKHAND AND ANOTHER
September 13, 2012
PURAN MAHTO Vs. STATE OF JHARKHAND
July 19, 2012
PURNIMA DEVI Vs. STATE OF JHARKHAND
May 11, 2012
PURUSOTTAM MODI Vs. STATE OF JHARKHAND AND ORS
October 31, 2012
Quazia Sultana Rizvi Vs. State of Jharkhand
March 28, 2012
QUDDIUS ANSARI Vs. STATE OF JHAR
July 23, 2012
R L DAS Vs. DAMODAR VALLEY CORPORATION KOLKATA
August 2, 2012
R S S L N BHASKARUDU Vs. STATE OF BIHAR(NOW JHARKHAND) AND ANOTHER
June 14, 2012
R SHRIDHAR Vs. STATE OF JHARKHAND
July 16, 2012
R. VENU GOPAL Vs. JHARKHAND STATE HOUSING BOARD, HARMU HOUSING
November 1, 2012
R.C.MAHAJAN, M.P.REGISTRAR A.K.VERMA Vs. STATE OF BIHAR (NOW JHARKHAND)
January 5, 2012
R.K.RANA @ RABINDRA KUMAR RANA @ DR.RABINDRA KUMAR RANA Vs. STATE OF JHARKHAND THROUGH C.B.I
March 12, 2012
R.L. DAS AND GAJADHAR DUBEY Vs. DAMODAR VALLEY CORPORATION, KOLKATA AND ORS.
August 6, 2012
R.S.S.L.N. Bhaskarudu Vs. State of Bihar
January 5, 2012
Rabindra Kumar Vs. State of Jharkhand
September 7, 2012
RABINDRA KUMAR SINHA Vs. NAVEEN KUMAR
August 2, 2012
Rabindra Kumar Trivedi Vs. State of Jharkhand
November 26, 2012
RABINDRA MAHTO ALIAS RABINDRA NATH MAHTO Vs. STATE OF JHARKHAND
July 18, 2012
RABINDRA NATH Vs. STATE OF JHARKHAND THROUGH C.B.I
November 2, 2012
Rabindra Prasad Singh Vs. State of Jharkhand
May 7, 2012
RABINDRA PRASAD SINGH Vs. STATE OF JHARKHAND (THROUGH VIGILANCE DEPTT)
March 29, 2012
RADHA GOVIND BHAGAT AND ABHITEJ BHAGAT @ MONU @ KUMAR AVITEJ Vs. THE STATE OF JHARKHAND AND SWETA PRASAD
March 15, 2012
RADHA GUPTA Vs. STATE OF JHARKHAND
September 11, 2012
Radha Krishna Jalan Vs. State of Jharkhand
April 26, 2012
RADHA KRISHNA PRASAD Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION PATNA
July 23, 2012
RADHA MAHLI Vs. STATE OF JHARKHAND
April 26, 2012
RADHA MOHAN SETH Vs. STATE OF JHARKHAND
August 7, 2012
RADHESHYAM AGARWAL Vs. STATE OF JHARKHAND
March 15, 2012
RADHESHYAM SINGH Vs. STATE OF JHARKHAND
July 10, 2012
RADHEY SHYAM Vs. STATE OF JHARKHAND & OTHERS
February 5, 2012
RADHEY SHYAM LAL KARNA Vs. STATE OF JHARKHAND THROUGH ITS COMMISSIONER-CUM-SECRETARY DEPARTMENT OF FOREST AND ENVIRONMENT, GOVERNMENT OF JHARKHAND, RANCHI AND PRINCIPAL CHIEF
January 9, 2012
RADHEY SHYAM PRASAD Vs. THE STATE OF JHARKHAND THROUGH DEPTT. OF VIGILANCE GOVT. OF JHARKHAND, RANCHI
February 6, 2012
Radhey Shyam Ram Vs. Muni Tiwari
March 28, 2012
Radhey Shyam Tiwary Vs. State of Jharkhand
June 14, 2012
Rafail Lakra Vs. State of Bihar
July 23, 2012
RAFIQUE ANSARI @ RAFIQUE MIAN, SANJAY THAKUR Vs. STATE OF JHARKHAND
March 6, 2012
Raghu Mahato Vs. State of Jharkhand
July 9, 2012
Raghubir Prasad @ Raghu Beer Prasad Singh Vs. State of Jharkhand
October 4, 2012
RAGHUNATH PANDEY Vs. THE STATE OF JHARKHAND & ORS.
June 28, 2012
Rahul Kumar Vs. National Institute of Foundry & Forge Technology, Ranchi
January 4, 2012
RAJ KISHORE PRASAD Vs. STATE OF JHARKHAND AND ORS.
July 13, 2012
RAJ KUMAR @ R.K. SINGH @ RAJKUMAR SINGH Vs. STATE OF JHARKHAND
January 25, 2012
Raj Kumar @ Raju Agarwal Vs. State of Jharkhand
August 1, 2012
Raj Kumar Bansal Vs. State of Jharkhand
April 24, 2012
RAJ KUMAR KAPARDAR Vs. STATE OF JHARKHAND
December 20, 2012
RAJ KUMAR MEHTA Vs. STATE OF JHARKHAND
May 7, 2012
Raj Kumar Singh Vs. State of Jharkhand
May 2, 2012
Raj Kumar Singh Munda Vs. State of Jharkhand
May 14, 2012
RAJ KUMAR SINGH, SURYA BHUSAN Vs. STATE OF JHARKHAND
September 17, 2012
RAJ MANI DEVI Vs. THE STATE OF BIHAR THROUGH INSPECTOR GENERAL OF BMP BIHAR, PATNA & ORS.
March 12, 2012
Raja Ram Mandal Vs. State of Jharkhand
February 15, 2012
Raja Ram Singh Vs. State of Jharkhand
January 10, 2012
RAJA TYRES Vs. UNION OF INDIA
July 5, 2012
Rajani Koiri @ Koiry Vs. State of Jharkhand
September 11, 2012
RAJDEO BESRA Vs. STATE OF JHARKHAND
September 21, 2012
RAJDEO YADAV Vs. BHARAT COKING COAL LTD. & OTHERS
November 10, 2012
RAJEEV GOPE Vs. STATE OF JHARKHAND
May 18, 2012
RAJEEV KUMAR Vs. UNION OF INDIA
March 13, 2012
RAJEEV KUMAR Vs. STATE OF JHARKHAND
February 13, 2012
RAJENDRA BHUIA Vs. CENTRAL COALFIELDS LIMITED AND OTHERS
April 3, 2012
RAJENDRA KUMAR Vs. UNION OF INDIA
January 18, 2012
RAJENDRA KUMAR JAIN Vs. THE STATE OF JHARKHAND THROUGH VIGILANCE
July 9, 2012
RAJENDRA MAHTO Vs. STATE OF JHARKHAND
September 17, 2012
RAJENDRA PANDEY Vs. STATE OF JHARKHAND
September 5, 2012
RAJENDRA PASWAN Vs. UNION OF INDIA
November 2, 2012
RAJENDRA PRASAD Vs. STATE OF JHARKHAND
July 2, 2012
Rajendra Prasad Gupta Vs. State of Bihar
March 6, 2012
RAJENDRA PRASAD SAW Vs. PRASADI SAO
September 12, 2012
Rajendra Sao Vs. State of Bihar
February 21, 2012
RAJENDRA SHARMA Vs. STATE OF JHARKHAND
May 4, 2012
RAJENDRA SINGH Vs. STATE OF JHARKHAND
January 4, 2012
RAJESH CHANDRA @ PRAKASH CHANDRA Vs. STATE OF JHARKHAND
June 18, 2012
RAJESH KUMAR Vs. STATE OF JHARKHAND
July 25, 2012
Rajesh Kumar Vs. State of Jharkhand
October 5, 2012
RAJESH KUMAR CHOUHAN Vs. STATE OF JHARKHAND
July 16, 2012
RAJESH KUMAR SHARMA Vs. STATE OF JHARKHAND AND RAJESH SHAW @ RAJESH SAW
January 12, 2012
Rajesh Lakra Vs. State of Jharkhand
February 6, 2012
RAJESH NONIA Vs. STATE OF JHARKHAND
April 11, 2012
RAJESHWAR DAS Vs. STATE OF JHARKHAND
April 6, 2012
Rajeshwar Das Vs. State of Jharkand
April 5, 2012
RAJESHWAR PRASAD Vs. STATE OF JHARKHAND, THE SECRETARY, DRINKING WATER AND SANITATION DEPARTMENT, GOVT. OF JHARKHAND, THE SECRETARY, DEPARTMENT OF FINANCE, GOVT. OF JHARKHAND
March 5, 2012
RAJIB RANJAN Vs. MADHURI KUMARI
March 1, 2012
Rajiv Ranjan Dubey @ Ranjan Kumar Dubey Vs. State of Jharkhand
February 22, 2012
RAJIV RANJAN SINGH @ LALLAN SINGH Vs. UNION OF INDIA
November 26, 2012
RAJMANI DEVI Vs. HARI URAON
April 23, 2012
RAJMANI DEVI Vs. HARI URAON
August 23, 2012
RAJNEESH MISHRA Vs. UNION OF INDIA
October 8, 2012
RAJNEESH MISRA Vs. THE UNION OF INDIA & OTHERS.
March 20, 2012
Rajneesh Misra Vs. State of Jharkhand
August 6, 2012
RAJU @ RANJI PURTY AND RENGO @ LODE CHAMPIA Vs. STATE OF JHARKHAND
January 31, 2012
Raju Kapahi @ Sheru Babu Vs. State of Jharkhand
September 21, 2012
Raju Kumar Upadhyay Vs. State of Jharkhnd
February 14, 2012
RAJU SAHU Vs. STATE OF BIHAR
September 6, 2012
Raju Toppo Vs. State of Jharkhand
December 7, 2012
Rakesh Kumar Vs. Union of India
August 6, 2012
RAKESH KUMAR Vs. STATE OF JHARKHAND
April 11, 2012
Rakesh Kumar Vs. State of Jharkhand
July 4, 2012
RAKESH KUMAR SHARMA Vs. STATE OF JHARKHAND
January 12, 2012
Rakhal Gope Vs. State of Jharkhand
March 27, 2012
Ram Awadh Pandey Vs. State of Jharkhand
May 3, 2012
RAM BABU GUPTA Vs. STATE OF JHARKHAND
February 15, 2012
RAM BAHADUR RAI Vs. STATE OF JHARKHAND
January 10, 2012
RAM BAHADUR SINGH Vs. STATE OF JHARKHAND
November 30, 2012
RAM BILASH RAI Vs. STATE OF JHARKHAND,
November 6, 2012
Ram Bilash Sahu Vs. Union of India
July 18, 2012
RAM BILASH SAHU Vs. UNION OF INDIA
July 2, 2012
Ram Bilash Tiwari @ Ram Bilash Tiwary Vs. State of Jharkhand
September 25, 2012
RAM BRIKSH RAM Vs. UNION OF INDIA AND ORS.
May 16, 2012
Ram Chander Pandey Vs. Union of India
December 12, 2012
RAM CHANDRA CHAUHAN Vs. STATE OF JHARKHAND
July 31, 2012
RAM CHANDRA VERMA Vs. STATE OF JHARKHAND
April 12, 2012
Ram Deo Singh Vs. Sidhu Kanhu University through its Vice Chancellor, Dumka
December 12, 2012
Ram Kewal Saw @ Sri Ram Kewal Saw Vs. State of Jharkhand
September 5, 2012
Ram Kishor Mahto Vs. State of Jharkhand
September 12, 2012
RAM KUMAR LAL ALIAS R K LAL Vs. STATE OF BIHAR
February 22, 2012
RAM KUMAR MODI, YASHODA DEVI Vs. STATE OF JHARKHAND
October 30, 2012
RAM KUMAR SAHU Vs. RITA DEVI AND THE STATE OF JHARKHAND
April 5, 2012
RAM LAGAN KISKU Vs. STATE OF JHARKHAND & OTHERS
April 2, 2012
RAM LAKHAN DUBEY Vs. STATE OF JHARKHAND & OTHERS
October 11, 2012
RAM LAKHAN PRASAD Vs. THE STATE OF JHARKHAND THROUGH THE PRINCIPAL SECRETARY,
September 21, 2012
RAM LAKHAN YADAV Vs. THE STATE OF JHARKHAND
February 3, 2012
Ram Lal Jha Vs. State of Jharkhand
September 12, 2012
RAM LALIT KANNAUJIA Vs. UNION OF INDIA
July 31, 2012
RAM MAJHI @ RAM MARDI Vs. STATE OF JHARKHAND
July 30, 2012
RAM MAJHI ALIAS RAM MARDI Vs. STATE OF JHARKHAND
July 30, 2012
RAM NAKSHTRA PRASAD SINGH Vs. THE STATE OF JHARKHAND & ORS.
January 9, 2012
Ram Narayan Singh Vs. State of Jharkhand
April 26, 2012
RAM NARESH SINGH Vs. CHAIRMAN - MANAGING DIRECTOR
April 12, 2012
Ram Naresh Singh Vs. Central Coalfields Ltd.
August 6, 2012
RAM NARESH SINGH Vs. THE CENTRAL COALFIELDS LTD. AND OTHERS
August 8, 2012
RAM NATH PANDEY Vs. STATE OF JHARKHAND THROUGH C.B.I.
November 23, 2012
RAM NATH SAH Vs. STATE OF JHARKHAND
July 30, 2012
Ram Nivash Prasad Singh Vs. State of Jharkhand
May 16, 2012
RAM PASWAN Vs. STATE OF BIHAR
April 26, 2012
Ram Prasad Halwai Vs. State of Jharkhand
December 19, 2012
RAM PRASAD MUMU Vs. THE STATE OF JHARKHAND
September 20, 2012
RAM PRASAD SAH Vs. STATE
July 2, 2012
RAM PRASAD SINGH Vs. STATE OF JHARKHAND
July 5, 2012
RAM PRASAD YADAV Vs. KAILA YADAV
April 19, 2012
RAM RANJAN DAS GUPTA Vs. RANCHI KHUNTI CENTRAL CO-OPERATIVE BANK& ANOTHER
April 11, 2012
Ram Ratan Rajgarhia @ R.R. Rajgarhia @ Ram Ratan Lal Rajgarhia Vs. State of Jharkhand
January 18, 2012
Ram Sirka Vs. State of Jharkhand
August 13, 2012
RAM SUMER DUBEY Vs. SHREEKANT SHARMA @ SHREEKANT TRIPATHY
June 15, 2012
RAM TAHAL CHAURASIA Vs. STATE OF JHARKHAND
August 31, 2012
RAMA KANT DAS Vs. STATE OF JHARKHAND AND ORS
May 10, 2012
Rama Shankar Singh Vs. Central Bank of India
March 1, 2012
RAMA SHANKAR SINGH Vs. STATE OF JHARKHAND
September 17, 2012
RAMA SHANKAR SINGH Vs. STATE OF JHARKHAND
November 5, 2012
RAMADHAR SINGH Vs. THE STATE OF BIHAR AND ORS.
September 20, 2012
RAMAKANT DUBEY Vs. STATE OF JHARKHAND
September 20, 2012
RAMASHRAY SINGH Vs. STATE OF JHARKHAND
August 6, 2012
RAMCHANDRA MAHTO Vs. STATE OF JHARKHAND AND ANOTHER
December 13, 2012
RAMCHANDRA PRASAD Vs. STATE OF JHARKHAND
February 2, 2012
RAMCHANDRA RAM Vs. THE STATE OF JHARKHAND
July 9, 2012
RAMCHANDRA RAM Vs. THE STATE OF JHARKHAND
July 2, 2012
RAMDEO MANJHI Vs. THE STATE OF JHARKHAND & ANOTHER
September 27, 2012
RAMDHAN YADAV Vs. STATE OF JHARKHAND
May 9, 2012
Ramdhani Prajapati Vs. Feckon Constructions & Industries Pvt.Ltd.
November 26, 2012
RAMENDRA NATH RAI Vs. STATE OF JHARKHAND
October 5, 2012
RAMESH CHANDRA DUBEY Vs. KAMAL SINGH SURANA
November 2, 2012
Ramesh Chandra Jain Vs. State of Jharkhand
August 29, 2012
RAMESH CHANDRA MISHRA @ RAMESH KUMAR MISHRA Vs. PRESIDING OFFICER LABOUR COURT RANCHI
May 14, 2012
RAMESH CHANDRA RAI Vs. STATE OF JHARKHAND
July 10, 2012
RAMESH KANTILAL NANAVATI Vs. STATE OF JHARKHAND
July 30, 2012
RAMESH KUMAR Vs. THE STATE OF JHARKHAND & ANOTHER
November 8, 2012
RAMESH KUMAR AGARWALLA Vs. STATE OF JHARKHAND AND THE BRANCH MANAGER, PUNJAB NATIONAL BANK, JHARIA BRANCH, JHARIA
February 9, 2012
RAMESH KUMAR JAISWAL Vs. KAPOOR CHAND JAIN
June 27, 2012
RAMESH MAHTO Vs. STATE OF JHARKHAND
July 31, 2012
RAMESH MAHTO Vs. STATE OF JHARKHAND AND OTHERS
December 7, 2012
RAMESH PRASAD SINHA Vs. STATE OF JHARKHAND
February 14, 2012
RAMESH CHANDRA JHA Vs. BHAGWAN SINGH
May 15, 2012
Rameshwar Mishra Vs. State of Bihar
January 5, 2012
Rameshwar Prasad Srivastava Vs. Union of India
January 19, 2012
RAMESHWAR RAM Vs. DASHRATH RAM
August 7, 2012
Rameshwar Singh Vs. Jharkhand State Electricity Board
April 11, 2012
Rameshwar Singh Vs. State of Jharkhand
April 11, 2012
RAMJEE KUMAR SINGH @ RAM JEE SINGH Vs. SHYAM NANDAN SINGH
November 22, 2012
RAMJEE POWER CONSTRUCTION LTD Vs. UNION OF INDIA
January 25, 2012
RAMJEE POWER CONSTRUCTION LTD. Vs. UNION OF INDIA
March 13, 2012
RAMJEE PRASAD Vs. STATE OF JHARKHAND
September 3, 2012
RAMJI LAL SARDA Vs. GOPAL SHARAN NATH SAHDEO
February 24, 2012
Ramji Prasad Vs. State of Jharkhand
April 13, 2012
Rampati Ganjhu @ Bhagwati Ganjhu Vs. State of Jharkhand
February 23, 2012
RAMSARUP LOHH UDYOG Vs. STATE OF JHARKHAND AND ANOTHER
October 8, 2012
RAMU SAO Vs. THE STATE OF JHARKHAND
March 14, 2012
Ramu Singh Vs. State of Jharkhand
July 3, 2012
RANCHI Vs. THEIR WORK MEN REPRESENTED BY THE SECRETARY, JHARKHAND COLLIERY MAZDOOR SANGH, HAZARIBAGH
January 9, 2012
RANCHI CLUB LTD Vs. CHIEF COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, RANCHI
March 15, 2012
RANCHI GOUSHALA Vs. REGIONAL PROVIDENT FUND
September 7, 2012
Ranchi Goushala Trust Vs. Regional Provident Fund Commissioner-II, Jharkhand Ranchi and Another
September 19, 2012
RANCHI MUNICIPAL CORPORATION, RANCHI THROUGH ITS ADMINISTRATOR Vs. D.A.V.PUBLIC SCHOOL AT SECTOR-III, DHURWA, RANCHI
March 22, 2012
RANDHIR KUMAR Vs. STATE OF JHARKHAND
October 30, 2012
Rani Kisku Vs. State of Jharkhand
June 15, 2012
Rani Singh Vs. State of Jharkhand
August 2, 2012
RANJEET KUMAR ALIAS RANJIT THAKUR Vs. UNION OF INDIA
July 30, 2012
RANJEET KUMAR BHAIYA Vs. STATE OF JHARKHAND
May 2, 2012
Ranjeet Kumar Singh Vs. Hindustan Petroleum Corporation Limited, Mumbai, through its Chairman
March 20, 2012
Ranjeet Singh Vs. State of Jharkhand
August 29, 2012
RANJEET SINGH Vs. STATE OF JHARKHAND
August 2, 2012
RANJEET TIWARI Vs. STATE OF JHARKHAND
May 14, 2012
RANJIT PRASAD Vs. STATE OF JHARKHAND
December 20, 2012
Ranjit Prasad Vs. Nibha Sinha
August 9, 2012
Ranjit Singh Munda Vs. Panchami Singh Munda
June 15, 2012
Ranki Kujur Vs. State
January 22, 2012
Ranki Kujur Vs. State of Jharkhand
January 23, 2012
Rashmani Devi Vs. State of Jharkhand
August 30, 2012
RASIK LAL DORANDA BAZAR RANCHI Vs. UNION OF INDIA
June 22, 2012
RATAN KUMAR SINGH Vs. BIHAR STATE AGRICULTURE MARKETING BOARD
October 4, 2012
Ratan Kumar Sinha Vs. State of Jharkhand
December 19, 2012
RATAN LAL AGARWAL Vs. STATE OF JHARKHAND
September 24, 2012
RATHU RAM MAHTO Vs. STATE OF JHARKHAND
July 2, 2012
RATNESHWAR RAI (EX-EXECUTIVE ENGINEER, R.W.D., CHATRA) Vs. UNION OF INDIA THROUGH C.B.I.
January 27, 2012
RAVI JAIN Vs. STATE OF JHARKHAND & ANOTHER
October 12, 2012
RAVI KUMAR @ RAVI CHOURASIA Vs. STATE OF JHARKHAND
September 4, 2012
RAVI SHARMA ALIAS ARJUN ALIAS MAHESH ALIAS ASHOK Vs. STATE OF JHARKHAND
June 26, 2012
RAVINDRA KUMAR Vs. STATE OF JHARKHAND & ANR.
April 2, 2012
RAVINDRA KUMAR TIWARY Vs. ANANDI TIWARI
January 5, 2012
Ravindra Taunk Vs. Vasanti B.Taunk
April 25, 2012
RAVINDRA TAUNK & OTHERS Vs. SMT. VASANTI B. TAUNK & OTHERS
January 12, 2012
RAVINDRA YADAV Vs. THE STATE OF JHARKHAND
September 6, 2012
REGIONAL PROVIDENT FUND COMMISSIONER RANCHI Vs. MECON LIMITED RANCHI
July 30, 2012
REHANA KHATOON Vs. STATE OF JHARKHAND
July 25, 2012
REKHA BAXLA Vs. STATE OF JHARKHAND
March 13, 2012
Rekha Kumari Vs. Bharat Coking Coal Ltd.
January 2, 2012
Rekha Verma Vs. Union of India
March 30, 2012
Reliance Infocom Limited Vs. State of Jharkhand
February 29, 2012
Reliance Infocom Ltd. Vs. State of Jharkand
February 29, 2012
REVA RANI @ REWA RANI AND ORS Vs. STATE OF JHARKHAND & ANR
May 8, 2012
RIDHI CEMENT Vs. JHARKHAND STATE ELECTRICITY BOARD
July 10, 2012
RIDHI SIDHI IRON PVT. LTD Vs. JHARKHAND STATE ELECTRICITY REGULATORY COMMISSION
September 21, 2012
RIDHI SINGH Vs. STATE OF JHARKHAND
February 3, 2012
RINA-N VAIDGIRI @ RINA-N VEDAGIRI Vs. STATE OF JHARKHAND
July 26, 2012
RIPU SUDAN DUBEY Vs. UNION OF INDIA
April 27, 2012
RISHI AJATSHATRU Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY & ORS.
May 17, 2012
RITA DEVI ALIAS RITA KUMARI Vs. STATE OF JHARKHAND
July 10, 2012
RITA DEVI AND FUCHI KUMARI Vs. THE STATE OF JHARKHAND
September 11, 2012
RITA KUMARI Vs. BIHAR COLLEGE SERVICE COMMISSION THROUGH IT SECRETARY, BORING CANAL ROAD, PATNA
February 7, 2012
RITU UPADHYAY Vs. UNION OF INDIA
August 7, 2012
Riyaz Khan Faridi Vs. State of Jharkhand
April 5, 2012
Road Construction Department, Ranchi Vs. Shri Sanjay Kumar
January 25, 2012
ROHINI CHANDRA KUMBHKAR Vs. THE CHAIRMAN, MINERAL AREA DEVELOPMENT AUTHORITY, DHANBAD & ORS.
July 18, 2012
ROHINI MARANDI Vs. STATE OF JHARKHAND
August 8, 2012
ROHIT KUMAR Vs. CENTRAL COALFIELDS LTD., RANCHI
February 7, 2012
ROHIT MUKHI Vs. STATE OF JHARKHAND AND OTHERS
April 27, 2012
Rohitash Krishnam @ Rohitash Krishnan Vs. State through Director of Enforcement
April 23, 2012
ROMANIA TOPPO ALIAS ROMANUS TOPPO Vs. STATE OF JHARKHAND
August 7, 2012
ROOKMANIA DEVI Vs. IDEAL FINANCING INDUSTRIES
September 4, 2012
ROSHAN JOHN NAG Vs. STATE OF JHARKHAND
September 12, 2012
Ruben Oraon Vs. State of Jharkhand
March 15, 2012
Ruby Singh Vs. State of Jharkhand
July 25, 2012
RUDEN TIRKEY Vs. STATE OF JHARKHAND
September 3, 2012
Rudra Narayan Mandal Vs. State of Jharkhand
January 9, 2012
RUDRA STEEL PVT LTD Vs. BIHAR STATE CREDIT AND INVESTMENT CORPN LTD
August 3, 2012
RUHI NAAZ Vs. STATE OF JHARKHAND
May 4, 2012
RUKMANI DEVI Vs. KUSHMI DEVI AND ORS.
September 5, 2012
Ruksana Khatun @ Rukhia Khatun Vs. State of Jharkhand
August 3, 2012
RUPLAL DAS Vs. THE STATE OF JHARKHAND
November 8, 2012
RUPLAL MURMU Vs. STATE OF JHARKHAND
July 26, 2012
Rustam Ali Vs. State of Jharkhand
March 12, 2012
RUSTAM ANSARI ALIAS MD RUSTAM ANSARI Vs. STATE OF BIHAR
May 4, 2012
RUTU MUNDA @ RITUPURAN MUNDA AND RAMAUTAR SETH Vs. THE STATE OF JHARKHAND & ORS.
February 10, 2012
S N CHOUDHARY Vs. UNION OF INDIA
July 10, 2012
S S R SPONGE IRON LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
May 15, 2012
S.A. KARIM @ SYED ASHFAQ KARIM Vs. THE STATE OF JHARKHAND AND ORS.
August 1, 2012
S.DIWAKAR Vs. STATE OF JHARKHAND
March 12, 2012
S.K. VERMA Vs. THE STATE OF JHARKHAND & OTHERS
April 3, 2012
S.K.Bikes Pvt.Ltd.through its authorized Signatory Natwar Bidasaria, Ranchi Vs. State of Jharkhand
February 29, 2012
S.K.Srivastava @ Shailendra Kumar Srivastava Vs. State of Jharkhand
March 28, 2012
S.K.TRIPATHI Vs. STATE OF BIHAR
June 15, 2012
S.M. INTERNATIONAL LTD Vs. BIHAR STATE CREDIT & INVESTMENT CORPORATION LTD
September 17, 2012
S.N.GANGULY Vs. UNION OF INDIA
March 30, 2012
S.P. Associates Vs. Income Tax Officer, Jamshedpur
July 27, 2012
S.P. SINGH Vs. STATE OF JHARKHAND
September 21, 2012
S.R.Melusare Vs. State of Jharkhand
July 2, 2012
S.S.NARNOLLY Vs. STATE OF JHARKHAND
December 17, 2012
Sabhapati Prasad Kushwaha Vs. State of Jharkhand
August 9, 2012
SABIR ANSARI Vs. THE STATE OF JHARKHAND
September 5, 2012
SABIR ANSARI Vs. THE STATE OF JHARKHAND
July 9, 2012
SABITA DEVI Vs. STATE OF JHARKHAND
April 3, 2012
SACHCHIDA PRASAD Vs. STATE OF JHARKHAND
August 16, 2012
SACHIDA NAND SINGH Vs. THE STATE OF JHARKHAND & ANOTHER
February 3, 2012
SACHIDANAND Vs. STATE OF JHARKHAND
September 11, 2012
Sada Sheo Jha Vs. State of Jharkhand
July 2, 2012
SADA SHIV JHA Vs. STATE OF JHARKHAND
July 24, 2012
SADHAN CHANDRA GHOSH Vs. STATE OF JHARKHAND
September 11, 2012
SAGAR GOSWAMI Vs. STATE OF JHARKHAND
March 15, 2012
SAHADAT SAHADAT HUSSAIN SAH Vs. ABDUL HUSSAIN SAI
May 4, 2012
Sahbaz Ansari @ Sahbaz Ahmed @ Mohd. Sahbaz Answari Vs. State of Jharkhand
January 23, 2012
SAHEB MIAN @ KALIMUDDIN ANSARI Vs. STATE OF BIHAR
July 2, 2012
SAHIBGANJ Vs. STATE OF BIHAR AND VIJOY KUMAR OJHA
February 14, 2012
Saira Khatoon Vs. State of Jharkhand
November 5, 2012
SAJAL CHAKRABORTY Vs. STATE OF JHARKHAND THROUGH S.P. C.B.I, RANCHI
April 5, 2012
SAJAL CHAKRABORTY Vs. STATE OF JHARKHAND THROUGH C B I
August 3, 2012
SAKAL DEO SINGH S D SINGH Vs. STATE OF JHARKHAND
May 4, 2012
Saket Bihari Lall Vs. State of Jharkhand
May 8, 2012
Sakho Dev Vs. State of Jharkhand
February 6, 2012
SALESH SINGH DHANUK @ SHAILESH SINGH DHANUK Vs. STATE OF JHARKHAND
December 6, 2012
SALOMI TETE Vs. STATE OF JHARKHAND
July 31, 2012
SALWA DEVI Vs. THE STATE OF JHARKHAND AND OTHERS
March 13, 2012
Samajik Kalyan Sanstha Vs. Union of India
August 23, 2012
SAMAR @ SAMO DAS Vs. THE STATE OF JHARKHAND
April 30, 2012
Samir Kumar Ghosh Vs. State Bank of India
December 19, 2012
Samir Kumar Ghosh Vs. State Bank of India
November 8, 2012
SAMIR RAJBANSHI Vs. STATE
May 7, 2012
Samir Sharma Vs. State of Jharkhand
April 12, 2012
Samir Toppo Vs. Union of India
January 30, 2012
SAMIT GUPTA Vs. STATE OF JHARKHAND
August 7, 2012
SAMOD PASWAN @ SUBODH Vs. STATE OF JHARKHAND
July 5, 2012
SAMOD PASWAN @ SUBODH Vs. THE STATE OF JHARKHAND AND ANR.
July 7, 2012
SAMPA SARDAR Vs. SENTU SARDAR
July 9, 2012
SAMSUL MIAN Vs. STATE OF BIHAR
July 23, 2012
SAMU MUNDA Vs. CENTRAL COALFIELD LTD
July 30, 2012
SAMUEL R THOMAS AND ORS Vs. STATE OF JHARKHAND AND ORS
May 7, 2012
Sandeep Boobna Vs. State of Jharkhand
June 14, 2012
Sandeep Kumar @ Sudeep Kumar @ Sandeep Kr.Pandey @ Sunil Kr. Pandey Vs. State of Jharkhand
August 23, 2012
Sandeep Saluja Vs. State of Jharkhand
April 11, 2012
Sandep Kumar Roy Vs. State of Jharkhand
January 4, 2012
SANDHYA RANI MEHTA Vs. STATE OF JHARKHAND THROUGH C.B.I
September 18, 2012
SANDIR LOHRA ALIAS BIRSA LOHRA Vs. STATE OF JHARKHAND
March 27, 2012
Sangeeta Devi Vs. State of Jharkhand
September 5, 2012
SANGITA KUMARI Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD. AND ANR. AND ORS.
March 12, 2012
Sangita Kumari Vs. State of Jharkhand
July 26, 2012
SANGITA KUMARI Vs. STATE OF JHARKHAND
November 8, 2012
Sanjay @ Dr. Sanjay Kumar Vs. State of Jharkhand
August 31, 2012
SANJAY CHAMARIA Vs. STATE OF JHARKHAND
July 24, 2012
SANJAY JAIN Vs. STATE OF JHARKHAND
September 11, 2012
SANJAY KHARE Vs. STATE OF JHARKHAND
October 1, 2012
Sanjay Kumar Vs. State of Jharkhand
February 1, 2012
SANJAY KUMAR Vs. MICHAEL TIGGA
December 21, 2012
SANJAY KUMAR ALIAS SANJAY KUMAR SINGH Vs. STATE OF JHARKHAND
August 14, 2012
SANJAY KUMAR CHOUBEY Vs. STATE OF JHARKHAND
March 22, 2012
SANJAY KUMAR GUPTA Vs. STATE OF JHARKHAND, ROHIT FOGLA
September 17, 2012
SANJAY KUMAR KHEMKA Vs. STATE OF JHARKHAND
September 11, 2012
SANJAY KUMAR SAO Vs. STATE OF JHARKHAND
July 4, 2012
SANJAY KUMAR SHARMA Vs. STATE OF JHARKHAND
July 10, 2012
Sanjay Kumar Singh Vs. State of Jharkhand
May 10, 2012
Sanjay Kumar Singh @ sanjay Singh (in 1582) Rakesh Ranjan Singh (in 1550) Vs. State of Jharkhand
August 29, 2012
SANJAY RAM Vs. STATE OF JHARKHAND
August 24, 2012
SANJAY SINGH Vs. STATE OF JHARKHAND
April 18, 2012
SANJAY SINGH Vs. STATE OF JHARKHAND
May 18, 2012
SANJAY SINGH Vs. STATE OF JHARKHAND
February 8, 2012
Sanjeev Kumar Vs. State of Jharkhand
June 15, 2012
SANJEEV KUMAR MISHRA Vs. STATE OF JHARKHAND
September 14, 2012
SANJEEV KUMAR VERMA Vs. STATE OF JHARKHAND AND OTHERS
December 21, 2012
SANJEEV PODDAR Vs. UNION OF INDIA AND ORS.
October 30, 2012
SANJEEV TAPE Vs. THE STATE OF JHARKHAND & OTHERS
July 18, 2012
SANJIV KUMAR MISHRA Vs. THE STATE OF JHARKHAND & ORS.
April 2, 2012
SANJIV KUMAR MISHRA Vs. THE STATE OF JHARKHAND & OTHERS
July 16, 2012
SANJIV KUMAR MISHRA Vs. THE STATE OF JHARKHAND AND OTHERS
May 17, 2012
Sanjiv Kumar Mishra Vs. State of Jharkhand
July 6, 2012
Sanjiv Kumar Mishra Vs. State of Jharkhand
August 31, 2012
Sanjoy Kumar Prasad @ Sanjoy Prasad Bhagat Vs. Arun Kumar Mandal
September 5, 2012
SANJU KUMARI Vs. STATE OF JHARKHAND
February 1, 2012
SANJU SINHA Vs. STATE OF JHARKHAND
May 4, 2012
Sant Lal Sharma Vs. Union of India
January 5, 2012
SANTOSH BAHADUR GURANG AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
December 11, 2012
SANTOSH DUNG DUNG Vs. STATE OF JHARKHAND
February 13, 2012
SANTOSH GORAI @ SANTOSH TELI Vs. THE STATE OF JHARKHAND
February 7, 2012
SANTOSH KISKU Vs. MAKLU HEMBROM
July 9, 2012
SANTOSH KUMAR CHAURASIA @ KALLU CHAURASIA AND MD. RABBANI Vs. STATE OF JHARKHAND
August 5, 2012
Santosh Kumar Chaurasiya @ Kallu Chaurasiya Vs. State of Jharkhand
August 1, 2012
SANTOSH KUMAR CHOUBEY Vs. STATE OF JHARKHAND
February 15, 2012
SANTOSH KUMAR MEHTA @ SANTOSH KUMAR AND ANIL RAJ @ ANIL MEHTA Vs. STATE OF JHARKHAND
October 31, 2012
SANTOSH PRASAD KESHRI AND OTHERS Vs. STATE OF JHARKHAND
April 26, 2012
SANTOSH RAI Vs. THE STATE OF JHARKHAND
November 6, 2012
SANTOSH YADAV Vs. SATE OF JHARKHAND
August 2, 2012
SANTOSH YADAV Vs. THE SATE OF JHARKHAND AND ORS.
August 3, 2012
Santoshi Devi Vs. State of Jharkhand through CBI
November 9, 2012
SARA INTERNATIONAL LIMITED Vs. STATE OF JHARKHAND
January 25, 2012
SARAHUDDIN ANSARI Vs. STATE OF JHARKHAND
February 7, 2012
Saraswati Devi Vs. State of Jharkhand
July 20, 2012
Sarat Mahato Vs. State of Jharkhand
September 24, 2012
SARDAR AJIT SINGH Vs. STATE OF JHARKHAND
July 5, 2012
Sardar Kulkeep Singh Vs. New India Assurance Co.Ltd.
November 23, 2012
SARDHAN SHARMA @ RAJESH SHARMA Vs. THE STATE OF JHARKHAND
July 17, 2012
SARDUL AUTO WORKS PVT LTD Vs. STATE OF JHARKHAND
August 14, 2012
SARITA DEVI AND GIRIJA DEVI Vs. STATE OF JHARKHAND
December 11, 2012
Sarita Kandhway Vs. State of Jharkhand
April 10, 2012
SARJU BHAGAT, GANGA MOURAYA, PRABHU SINGH AND RAM SAGAR HALWAI Vs. THE STATE OF JHARKHAND
June 13, 2012
SARJU PRASAD AND DINESHWAR PANDEY Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, DRINKING WATER & SANITATION
January 11, 2012
SAROJ JAIN Vs. STATE OF JHARKHAND
May 4, 2012
Saroj Kumar Vs. State of Jharkhand
June 29, 2012
SAROJ KUMAR DAS Vs. TATA IRON & STEEL COMPANY
July 10, 2012
Sarojini Devi Vs. State of Bihar
January 5, 2012
Saryu Prasad Vs. State of Jharkhand
October 4, 2012
Satendra Prasad Yadav Vs. State of Jharkhand
March 5, 2012
Sateyndra Kumar Tripathi Vs. Jharkhand Public Service Commission, Ranchi
July 18, 2012
Satish Borwankar Vs. State of Jharkhand
March 19, 2012
Satish Nag Vs. State of Jharkhand
August 30, 2012
Satrudhan Prasad Agarwal Vs. State of Jharkhand
March 28, 2012
Satya Lal Ram @ Sat lal Vs. State of Jharkhand
July 24, 2012
Satyadeo Pandey Vs. Jharkhand State Electricity Board
May 7, 2012
Satyadeo Prasad Gupta Vs. State of Jharkhand
August 30, 2012
SATYENDRA BHUINYA Vs. BHART COKING COAL LTD
July 5, 2012
SATYENDRA NATH TIWARI Vs. UNION OF INDIA THROUGH C.B.I.
September 21, 2012
SATYENDRA PRASAD SINGH Vs. DAMODAR VALLEY CORPORATION
April 12, 2012
Satyendra Singh Vs. State of Bihar
February 14, 2012
SAUBHIK CHATTOPADHYAY Vs. STATE THROUGH DIRECTORATE OF ENFORCEMENT
August 1, 2012
SAUBHIK CHATTOPADHYAY Vs. STATE THROUGH DIRECTORATE OF ENFORCEMENT
August 8, 2012
SAURAV AGARWAL Vs. STATE OF JHARKHAND
May 1, 2012
SAVITA LOHARIWAL Vs. STATE OF JHARKHAND
August 3, 2012
SAVITA LOHARIWAL AND RAMESH CHANDER AGARWAL Vs. THE STATE OF JHARKHAND AND SHRI PRADEEP CHATTERJEE
August 4, 2012
SAVITRI DEVI @ SAVITRI DEVI Vs. STATE OF JHARKHAND
July 16, 2012
SCHOOL MANAGING COMMITTEE Vs. JHARKHAND ACADEMIC COUNCIL
October 12, 2012
Secretary, Department of Industries Vs. Bhadey Munda
February 17, 2012
SEEMA GHOSH Vs. STATE OF JHARKHAND
July 2, 2012
SEEMA KUMARI @ SEEMA DEVI @ SEEMA SINGH Vs. STATE OF JHARKHAND
July 17, 2012
SEEMA KUMARI @ SEEMA KUMARI TANTY Vs. GOPAL DAS
November 6, 2012
SEEMA MISHRA Vs. STATE OF JHARKHAND
May 4, 2012
SEIKH JABIR ANSARI Vs. STATE OF JHARKHAND
November 6, 2012
SEIKH JABIR ANSARI & ORS. Vs. THE STATE OF JHARKHAND & ORS.
December 5, 2012
Seth Shrenikhbhai Kasturbhai Vs. Sahu Ashok Kumar Jain, President, Bharat Varsiya Digambar Jain Tirtha Kestriya
August 27, 2012
Shabbir Hussai Vs. Central Coalfield Limited through its Chief Managing Director
June 19, 2012
SHAH MOHAMMAD KHAN Vs. THE STATE OF JHARKHAND,
February 8, 2012
Shahid Ahmad Vs. Alimun Nisa
July 24, 2012
Shailendra Kumar Sinha Vs. State of Jharkhand
June 26, 2012
Shailendra Kumar Sinha Vs. State of Jharkhand
November 1, 2012
SHAILENDRA PRASAD Vs. STATE OF JHARKHAND
September 25, 2012
SHAILENDRA YADAV Vs. THE STATE OF JHARKHAND THROUGH ITS SECRETARY AND OTHERS
April 3, 2012
SHAILJA SINGH Vs. RANCHI UNIVERSITY
July 17, 2012
SHALKHAN MURMOO Vs. STATE OF JHARKHAND
January 25, 2012
SHAMBHU DUTTA Vs. UNION OF INDIA
August 2, 2012
SHANICHARIYA DEVI Vs. STATE OF JHARKHAND
August 1, 2012
Shankar Kumar Dhar Vs. State of Jharkhand
September 20, 2012
Shankar Mahto Vs. Bharat Coking Coal Ltd.
November 27, 2012
Shankar Mahto Vs. State of Jharkhand
July 31, 2012
Shankar Ram Vs. State of Jharkhand
April 2, 2012
Shankar Ram @ Shankar Vs. Administrator, Ranchi Municipal Corporation, Ranchi
November 26, 2012
SHANKAR SINGH @ DHUPA SINGH Vs. STATE OF JHARKHAND
July 20, 2012
SHANTANU KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
November 2, 2012
SHANTANU KUMAR CHOUDHARY Vs. THE STATE OF JHARKHAND & OTHERS
November 7, 2012
Shanti Bhartiya Vs. State of Jharkhand
February 2, 2012
Shanti Devi Vs. State of Jharkhand through its Chief Secretary, Ranchi
September 27, 2012
SHANTI PANDEY Vs. STATE OF JHARKHAND, THE DIVISIONAL COMMISSIONER, SOUTH CHHOTANAGPUR DIVISION, RANCHI, THE DEPUTY COMMISSIONER, RANCHI, THE SPECIAL OFFICER, SCHEDULE
March 15, 2012
SHARAD AKHOURI Vs. CENTRAL BUREAU OF INVESTIGATION
July 30, 2012
Sharda Devi @ Sharda Devi Upadhyay Vs. State of Jharkhand
November 9, 2012
SHARDA PRASAD SINHA Vs. STATE OF JHARKHAND
August 27, 2012
SHASHANK SHEKHAR SINGH Vs. STATE OF JHARKHAND
September 20, 2012
Shashi Bhushan Prasad Azad Vs. State of Jharkhand
November 6, 2012
SHASHIDHAR BAGWAY Vs. STATE OF JHARKHAND
October 6, 2012
SHATRUGHAN MISHRA @ SHATRUGHU MISHRA Vs. STATE OF JHARKHAND AND OTHERS
August 8, 2012
SHATRUGHAN MISHRA ALIAS SHATRUGHU MISHRA Vs. STATE OF JHARKHAND
October 8, 2012
SHAUKAT ALI KHAN Vs. STATE OF JHARKHAND
January 25, 2012
SHEELA RANI KAR Vs. STATE OF JHARKHAND
September 14, 2012
SHEETAL KUMAR MISHRA Vs. STATE OF JHARKHAND
July 24, 2012
SHEIKH ANWAR HUSSAIN Vs. STATE OF JHARKHAND
December 19, 2012
Shekhar Chandra Mitra Vs. State of Jharkhand
February 15, 2012
SHEO BACHAN SINGH Vs. STATE OF JHARKHAND
December 5, 2012
Sheo Kumar Baranwal Vs. State of Bihar
February 16, 2012
SHEO NARAIN JAISWAL Vs. SAVITRI DEVI JAISWAL
April 23, 2012
SHEO NARAIN SINGH Vs. STATE OF JHARKHAND
October 5, 2012
Sheo Narayan Das Vs. State of Jharkhand
March 28, 2012
SHEO PRASAD GUPTA Vs. STATE OF JHARKHAND, DIRECTOR, PANCHAYATI RAJ, JHARKHAND RANCHI
April 12, 2012
SHEO PRASAD THAKUR @ SHIVJEE THAKUR Vs. STATE OF JHARKHAND
September 21, 2012
SHEO PUJAN DEVI Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY
September 14, 2012
Shib Das Banerjee Vs. State of Bihar
April 16, 2012
Shibu Lohar Vs. State of Jharkhand
January 2, 2012
SHILA SINGH Vs. STATE OF JHARKHAND
November 8, 2012
Shila Singh Vs. State of Bihar (Now Jharkhand)
January 19, 2012
Shilo Devi Vs. State of Jharkhand
November 2, 2012
Shiram Power & Steel Pvt. Ltd. Vs. Union of India
July 3, 2012
SHIV KUMAR Vs. STATE OF JHARKHAND
November 2, 2012
Shiv Kumar Singh Vs. State of Bihar
February 23, 2012
Shiv Lal Ram Vs. State of Jharkhand
August 3, 2012
SHIV NATH PRASAD AGARWAL Vs. STATE OF JHARKHAND
October 1, 2012
Shiv Shanker Ravidas @ Shanker Ram Vs. Union of India
November 6, 2012
Shiva Shekhar Dwary Vs. State of Jharkhand
August 28, 2012
Shivans Steel Pvt.Ltd., Chaibasa, Singhbhum Vs. State of Jharkhand
August 6, 2012
Shree Balaji Metalik Vs. State of Jharkhand
March 26, 2012
SHREE OM INDUSTRIES Vs. STATE OF JHARKHAND
May 15, 2012
Shree Prakash Singh @ Shree Babu Vs. State of Jharkhand
October 31, 2012
SHREE PRAKASH SINGH @ SHREE BABU Vs. THE STATE OF JHARKHAND AND SMT. NIDHI SINGH
December 21, 2012
SHRI P.N.MISHRA Vs. UNION OF INDIA
March 2, 2012
SHRI UMAKANT CHAKRAVARTY Vs. THE STATE OF JHARKHAND & ORS.
March 13, 2012
SHRIDHAR KHANDAIT Vs. STATE OF JHARKHAND
July 30, 2012
SHUBHAN ANSARI AND MAYA NASNI Vs. STATE OF JHARKHAND,THE DEPUTY COMMISSIONER, RANCHI, THE DEPUTY COLLECTOR LAND REFORMS, RANCHI AND THE CIRCLE OFFICER, RATU
March 20, 2012
SHYAM CHOUDHARY Vs. STATE OF JHARKHAND
September 25, 2012
SHYAM DEO SINGH Vs. UNION BANK OF INDIA
July 10, 2012
Shyam Narayan Singh Vs. Commissioner, South Chhotanagpur Division, Ranchi
August 8, 2012
Shyam Narayan Singh Vs. Central Coalfields Ltd., Ranchi
August 23, 2012
SHYAM SONI Vs. STATE OF JHARKHAND
December 17, 2012
SHYAM SONI @ SHAMBHU SONI Vs. THE STATE OF JHARKHAND
September 10, 2012
SHYAM SUNDAR AGARWALLA, Vs. THE STATE OF JHARKHAND AND THE BRANCH MANAGER, PUNJAB NATIONAL BANK, JHARIA BRANCH, JHARIA
February 9, 2012
SHYAM SUNDER SHARMA Vs. STATE OF JHARKHAND
May 7, 2012
SHYAMLAL MIRDHA, NIMAI MIRDHA AND DILIP MIRDHA Vs. STATE OF JHARKHAND
January 5, 2012
Sibo Devi Vs. State of Jharkhand
April 30, 2012
SIBU GOPE AND BABU ANSARI @ BABU MIAN Vs. THE STATE OF JHARKHAND
August 8, 2012
SIDHARTHA GUPTA Vs. THE STATE OF JHARKHAND AND SUMONA ROY
February 14, 2012
Sidheshwar Prasad Vs. State of Jharkhand
May 4, 2012
SILBESTAR DUNGDUNG, GHURAN LOHRA AND GEORGE SORENG @ JORO@JORGE Vs. STATE OF JHARKHAND AND KHUDI SAO
February 2, 2012
SIMA BHUIYAN Vs. STATE OF JHARKHAND
November 2, 2012
SIMA DEVI & OTHERS Vs. THE STATE OF JHARKHAND & OTHERS
September 11, 2012
Sirajuddin Ansari Vs. State of Jharkhand
January 19, 2012
Sita Devi Jaiswara Vs. Shankar Ram Jaiswara
July 23, 2012
SITA RAM MANJHI Vs. STATE OF JHARKHAND
July 5, 2012
Sita Ram Sharma Vs. State of Jharkhand
February 17, 2012
Sitaram Pandit Vs. Jharkhand State Housing Board
May 10, 2012
Sitaram Prasad Vs. Tata Iron and Steel Company Ltd.
September 25, 2012
SITARAM PRASAD Vs. THE STATE OF JHARKHAND,
April 2, 2012
Sk. Badruddin @ Budhua with Sk. Naimuddin @ Padru @ Nizamuddin Vs. State of Jharkhand
April 30, 2012
SMC Global Securities Limited through its Managing Director Vs. State of Jharkhand
August 29, 2012
Smriti Pandey Vs. Divisional Railway Manager, Eastern Railway, Howrah
August 1, 2012
SMRITI PANDEY Vs. THE DIVISIONAL RAILWAY MANAGER, EASTERN RAILWAY, HOWRAH AND OTHERS
August 5, 2012
SMT. ALPANA KUMARI Vs. THE STATE OF JHARKHAND, THROUGH THE SECRETARY, DEPARTMENT OF CO-OPERATIVE, RANCHI & OTHERS
August 6, 2012
SMT. BADHIYA DEVI Vs. STATE OF JHARKHAND AND OTHERS
July 18, 2012
SMT. LALITA DEVI KEJRIWAL Vs. STATE OF JHARKHAND
April 27, 2012
SMT. NILAM KUMARI SINHA, Vs. THE STATE OF JHARKHAND, PRINCIPAL SECRETARY, HEALTH & FAMILY WELFARE DEPTT. AND DIRECTOR-IN-CHIEF, HEALTH SERVICES
November 11, 2012
SMT. PUNAM SINGH @ POONAM KUMARI Vs. NIRANJAN KUMAR
February 21, 2012
SMT. SAROJ JAIN AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
May 4, 2012
SMT. UMHEN TIRKEY Vs. THE STATE OF JHARKHAND & ANR.
December 13, 2012
SMT.BINU MISHRA AND SMT.SARIKA DEVI Vs. STATE OF JHARKHAND
February 1, 2012
SMT.SHARDA DEVI Vs. STATE OF JHARKHAND
February 14, 2012
SMT.TERESA KUJUR Vs. STATE OF JHARKHAND
February 8, 2012
SNL BEARING LIMITED Vs. UNION OF INDIA
October 1, 2012
Sohail Karimi Vs. Sanjida Begam
November 29, 2012
Sohan Bedia Vs. State of Jharkhand
November 2, 2012
SOHAN LAL TIBREWAL Vs. STATE OF JHARKHAND
February 21, 2012
SOHRAI ORAON Vs. STATE OF BIHAR
September 24, 2012
SOHRAI ORAON & OTHERS Vs. THE STATE OF JHARKHAND & OTHERS
September 5, 2012
SONA LAL KISKU Vs. STATE OF JHARKHAND
July 5, 2012
Sone Lal Das Vs. State of Jharkhand
September 1, 2012
Soni Oraon Vs. State of Jharkhand
July 2, 2012
South Eastern Railway through A.K. Jain. the Divisional Railway Manager. Chakiadharpur Division Chakradharpur Vs. State of Jharkhand
February 23, 2012
SOYANA SARDAR @ SOYNA SARDAR Vs. THE STATE OF JHARKHAND
March 29, 2012
SPENCER DISTILLERIES & BREWERIES (P) LTD Vs. STATE OF JHARKHAND
October 3, 2012
SRI BIRENDRA KUMAR AGARWALA Vs. THE STATE OF JHARKHAND & OTHERS
February 15, 2012
SRI SURENDRA PRASAD SAHU AND SRI D.P. SINGH Vs. THE STATE OF JHARKHAND AND THE DIVISIONAL FOREST OFFICER, DHANBAD FOREST DIVISION, DHANBAD. & ANR.
April 12, 2012
Sri. Prodyut Mukherjee Vs. State of Jharkhand
February 29, 2012
SRIDHAR NATH SINHA @ S.N.SINHA Vs. STATE OF BIHAR
February 23, 2012
SRIMANI DEVI Vs. STATE OF JHARKHAND
March 19, 2012
SRINATH SINGH Vs. STATE OF JHARKHAND
November 30, 2012
Sripat Marandi @ Sri Pati Marandi Vs. State of Jharkhand
December 10, 2012
Sripati Giri @ Sripati Giri Gosain Vs. State of Jharkhand
August 22, 2012
SRISTIDHAR MAHTO Vs. STATE OF JHARKHAND
May 16, 2012
SRISTIDHAR MAHTO Vs. STATE OF JHARKHAND
May 16, 2012
ST ANTHONY SCHOOL Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
July 9, 2012
STATE OF BIHAR Vs. SAMRENDRA KUMAR DUTTA
August 7, 2012
State of Bihar (Now Jharkhand) Vs. Nimai Ghosh
August 2, 2012
STATE OF BIHAR (NOW JHARKHAND) Vs. BIJOY RAJWAR AND ORS
September 14, 2012
STATE OF JHARKHAND Vs. M/S.G.S. ATWAL & CO. (ENGINEERING) PVT. LTD
January 19, 2012
State of Jharkhand Vs. Arjun Mahto
October 11, 2012
State of Jharkhand Vs. Bijendra Kumar @ Golu
September 6, 2012
State of Jharkhand Vs. Sunil Paswan
June 18, 2012
State of Jharkhand Vs. Domco Smokeless Fuels(P) Ltd.
January 24, 2012
State of Jharkhand Vs. Meinhardt Singapore Pvt.Ltd.
April 17, 2012
STATE OF JHARKHAND Vs. SHAILENDRA KUMAR SINHA
December 5, 2012
STATE OF JHARKHAND Vs. MANTU MANDAL @ MAHENDRA KUMAR MANDAL
October 9, 2012
STATE OF JHARKHAND Vs. RAM SWARATH PRASAD SINGH
September 10, 2012
STATE OF JHARKHAND Vs. ROHIT MUKHI
July 30, 2012
STATE OF JHARKHAND Vs. AMIT KUMAR CHOUHAN
July 30, 2012
STATE OF JHARKHAND Vs. JANESHWAR PASWAN
September 13, 2012
STATE OF JHARKHAND Vs. SURYADEO PRASAD
August 22, 2012
STATE OF JHARKHAND Vs. SHAILENDRA KUMAR SINHA
January 18, 2012
STATE OF JHARKHAND Vs. KASHI NATH RAM
July 4, 2012
STATE OF JHARKHAND Vs. MD. ASHIF MUDAIYA
June 13, 2012
STATE OF JHARKHAND Vs. RAVI KUMAR KUJUR
May 2, 2012
STATE OF JHARKHAND Vs. INDIAN BUILDERS
May 11, 2012
State of Jharkhand Vs. Anil Kumar
February 29, 2012
State of Jharkhand Vs. Veena Prasad
July 10, 2012
State of Jharkhand Vs. Arun Kumar Dhar
January 9, 2012
State of Jharkhand Vs. Sita Ram
January 11, 2012
State of Jharkhand Vs. Arun Sinha
November 6, 2012
State of Jharkhand Vs. Mantu Mandal @ Mahendra Kumar Mandals
December 17, 2012
State of Jharkhand Vs. Rameshwar Jha
November 26, 2012
State of Jharkhand Vs. Asgar Ali
November 29, 2012
STATE OF JHARKHAND & ANR. Vs. DHANANJAY SHARMA
May 9, 2012
STATE OF JHARKHAND AND OTHERS Vs. ASHOK KUMAR CHOKHANI AND OTHERS
July 19, 2012
STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER, DEOGHAR AND THE CIRCLE OFFICER, MOHANPUR, DEOGHAR Vs. RATNA MUKHERJEE AND OTHERS
April 4, 2012
STATE OF JHARKHAND THROUGH DISTRICT PROVIDENT FUND OFFICER, PALAMAU Vs. DISTRICT CONSUMER FORUM, PALAMAU AND MUKHRAJ DUBEY
February 17, 2012
State of Jharkhand through the Principal Secretary, Department of Home, Ranchi Vs. P.S.Natrajan
June 18, 2012
State of Jharkhand through the Secretary, Department of Social Welfare, Government of Jharkhand Vs. Yashoda Yadav
May 15, 2012
STEEL AUTHORITY OF INDIA LIMITED Vs. RAM DAS RAJAK
July 5, 2012
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF JHARKHAND
July 13, 2012
STEEL AUTHORITY OF INDIA LIMITED Vs. SMT.SHAILA SINHA
January 3, 2012
Steel Authority of India Limited, BSL, Bokaro Vs. Rungta Projects Limited, Ranchi
July 17, 2012
STEEL AUTHORITY OF INDIA LTD BOKARO Vs. P O, LABOUR COURT, BOKARO
February 9, 2012
Steel Authority of India Ltd. Vs. Nirmala Devi
May 18, 2012
STERLITE ENERGY LTD Vs. UNION OF INDIA
September 4, 2012
SUBAL GORAIN & ORS Vs. STATE OF JHARKHAND
September 20, 2012
SUBAL PRASAD SINGH @ BANSHI SINGH Vs. STATE OF JHARKHAND
June 22, 2012
SUBASH CHANDRA ROY & ORS. Vs. STATE OF JHARKHAND & ORS.
April 2, 2012
Subhash Agarwal @ Subhash Kumar Agarwal Vs. State of Jharkhand
January 4, 2012
Subhash Chandra Sah Vs. State of Jharkhand
February 2, 2012
SUBHASH KUMAR Vs. STATE OF JHARKHAND
July 26, 2012
SUBHASH KUMAR AGARWAL Vs. STATE OF JHARKHAND
July 4, 2012
Subodh Kumar Singh Vs. State of Jharkhand, through C.B.I.
May 10, 2012
SUBROTO CHAKRABARTY Vs. STATE OF BIHAR
April 9, 2012
SUDAMA DEVI AND ANIL PASWAN Vs. THE STATE OF JHARKHAND AND ARTI DEVI
September 5, 2012
SUDAMA DUBEY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
May 3, 2012
SUDAMA RAM Vs. STATE OF JHARKHAND
July 10, 2012
SUDARSHAN SINGH Vs. BHARAT COKING COAL LIMITED
January 17, 2012
SUDHA DEVI Vs. STATE OF JHARKHAND
March 14, 2012
SUDHA DEVI, ASHA DEVI, SULANTI DEVI Vs. STATE OF JHARKHAND
September 17, 2012
Sudhanshu Trivedi Vs. State of Jharkhand
January 6, 2012
SUDHIR DEORAS Vs. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX, JAMSHEDPUR
April 27, 2012
SUDHIR KUMAR GOYAL Vs. THE STATE OF JHARKHAND & ORS.
December 14, 2012
SUDHIR KUMAR JHA Vs. THE STATE OF JHARKHAND AND SANJAY KUMAR GIRI
November 23, 2012
SUDHIR KUMAR MANDAL Vs. STATE OF JHARKHAND THROUGH THE DIRECTOR
August 1, 2012
SUDHIR KUMAR MANDAL Vs. THE STATE OF JHARKHAND THROUGH THE DIRECTOR GENERAL OF POLICE, JHARKHAND, RANCHI,
August 6, 2012
Sudra Munda Vs. State of Jharkand
March 19, 2012
Sudra Munda Sukram Munda Vs. State of Jharkhand
March 19, 2012
SUFAL HANSDA Vs. STATE OF JHARKHAND
July 24, 2012
Sujit Kumar Das Vs. State of Jharkhand
July 2, 2012
SUKAR MAHTO, HULI MAHTO @ HOLI MAHTO AND DINOO YADAV @ DINESHWAR YADAV @ DINESH YADAV Vs. THE STATE OF JHARKHAND
July 9, 2012
SUKHIYA DEVI Vs. MANAGEMENT OF M/S TRIVENI STRUCTURAL LTD
September 18, 2012
Sukhram Munda Vs. State of Jharkhand
June 26, 2012
SUKRA ORAON Vs. BABU LAL KUMHAR @ BABU LAL KARMALI
September 27, 2012
Sukra Oraon (in 76), Babu Lal Kumhar @ Babu Lal Karmali Vs. State of Bihar
September 27, 2012
SULOCHNA KUMARI Vs. STATE OF JHARKHAND
July 17, 2012
Sumanta Seth Vs. State of Jharkhand
April 27, 2012
Sumit Kumar Singh Vs. State of Jharkhand
August 8, 2012
Sumitra Devi Vs. National Insurance Co.Ltd.
November 23, 2012
SUMITRA DEVI Vs. STATE OF JHARKHAND
July 9, 2012
Sumona Mukherjee @ Sumana Mukherji Vs. State of Jharkhand
May 17, 2012
Sun Ores Vs. State of Jharkhand
August 2, 2012
SUNAYNA DEVI Vs. CHAIRMAN, HOUSING BOARD, JHARKHAND STATE
September 19, 2012
Sunder Baraik @ Sasadhar Baraik Vs. State of Jharkhand
August 29, 2012
SUNDER LAL SAW AND ORS Vs. STATE OF JHARKHAND AND ORS
April 24, 2012
Sunil Chandra Sharma, Argora Vs. Life Insurance Corporation of India
February 3, 2012
SUNIL HEMBRAM ALIAS SONEL HEMBRAM Vs. THE STATE OF JHARKHAND
October 6, 2012
Sunil Kumar Jain Vs. State of Jharkhand
August 16, 2012
SUNIL KUMAR KHAWARE ALIAS JHA ALIAS SUNIL KHAWARE Vs. STATE OF JHARKHAND
July 13, 2012
Sunil Kumar Pandey Vs. State of Jharkhand
March 26, 2012
Sunil Kumar Rai Vs. State of Jharkhand
September 11, 2012
SUNIL KUMAR SAWA Vs. THE STATE OF JHARKHAND
March 28, 2012
SUNIL KUMAR SINGH Vs. STATE OF BIHAR
March 6, 2012
Sunil Kumar Singh Vs. Steel Authority of India Ltd
December 19, 2012
Sunil Kumar Singh Vs. State of Jharkhand
July 23, 2012
SUNIL KUMAR SUMAN Vs. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVERNMENT OF JHARKHAND, RANCHI AND ORS.
November 9, 2012
SUNIL KUMAR YADAV Vs. THE STATE OF JHARKHAND & OTHERS
March 13, 2012
SUNIL YADAV @ GORAKH YADAV Vs. STATE OF JHARKHAND
October 1, 2012
Suniram Marandi Vs. State of Jharkhand
February 29, 2012
Sunita Devi Vs. State of Jharkhand
March 28, 2012
SUNITA DEVI Vs. STATE OF JHARKHAND
July 5, 2012
SUNITA KUMARI Vs. MAHESH KUMAR
September 7, 2012
SUNITA KUMARI DUBEY Vs. STATE OF BIHAR (NOW JHARKHAND) AND SMT. SARITA KUMARI
April 5, 2012
SUNNY RESTAURANT Vs. EMPLOYEES STATE INSURANCE CORPORATION
June 13, 2012
SUPAI MUNDA Vs. STATE OF JHARKHAND & ORS.
January 9, 2012
SUPERINTENDING ENGINEER, MECHANICAL CIRCLE, ROAD CONSTRUCTION DEPARTMENT, RANCHI AND ANR. Vs. SHRI SANJAY KUMAR AND ORS.
January 25, 2012
Supreme, Digonal Road, Bistupur, through its proprietor Joginder Singh Kashyap Vs. Union of India
March 13, 2012
Suraj Kumar Prasad Vs. Union of India through GM, EC Railway, Hazipur
May 4, 2012
SURAJ METALLICS Vs. STATE OF JHARKHAND
September 14, 2012
Surendra Bhuian Vs. State of Jharkhand
January 4, 2012
SURENDRA KUMAR Vs. STATE OF JHARKHAND
August 1, 2012
Surendra Kumar Vs. The State of Jharkhand
January 8, 2012
SURENDRA KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
August 6, 2012
SURENDRA KUMAR AGARWALLA Vs. STATE OF JHARKHAND
June 13, 2012
SURENDRA MOHAN SARDA Vs. UNION OF INDIA
April 30, 2012
SURENDRA NATH DAS @ SURENDRA SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
April 9, 2012
SURENDRA UPADHAYAY Vs. STATE OF JHARKHAND
November 6, 2012
SURESH KUMAR GUPTA Vs. SMT. RANI DEVI
September 7, 2012
Suresh Kumar Sao Vs. State of Jharkhand
November 29, 2012
Suresh Mishra Vs. State of Bihar
February 22, 2012
Suresh Prasad Vs. State of Jharkhand
July 13, 2012
SURESH PRASAD SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
August 14, 2012
Suresh Sahani Vs. State of Jharkhand
February 22, 2012
Suresh Sahu Vs. State of Jharkhand
June 28, 2012
SURJEET KAUR Vs. STATE OF JHARKHAND
August 23, 2012
SURYA @ SURAJ PRAKASH VERMA, SARYU PASWAN AND GUNJAL RAM Vs. THE STATE OF JHARKHAND, THE SECRETARY, HUMAN RESOURCE DEVELOPMENT DEPARTMENT, PROJECT BUILDING, RANCHI AND THE DIRECTOR, PRIMARY, SECONDARY AND MASS EDUCATION, RANCHI
December 5, 2012
Surya Narain Rai Vs. State of Bihar
April 19, 2012
SURYAKANT @ BABLOO KUMAR Vs. STATE OF JHARKHAND
June 27, 2012
SUSANNA KISPOTTA Vs. STATE OF JHARKHAND & ORS.
July 5, 2012
Susanna Kispotta Vs. State of Jharkand
March 5, 2012
SUSHIL IGNATIUS MINZ Vs. STATE OF JHARKHAND
February 8, 2012
Sushil Kumar Choudhary Vs. State of Jharkband
November 22, 2012
Sushil Kumar Ranjan Vs. State of Jharkhand
August 31, 2012
Sushil Kumar ranjan Vs. State of Jharkhand
January 2, 2012
SUSHIL KUMAR TIWARI Vs. STATE OF JHARKHAND
July 19, 2012
SUSHILA DEVI Vs. CENTRAL COAL FIELDS LIMITED
April 11, 2012
Sushila Devi Vs. State of Jharkhand through C.B.I.
December 13, 2012
SUSHILA DEVI Vs. THE STATE OF JHARKHAND & OTHERS
September 20, 2012
Sushila Kumari Vs. State of Jharkhand
December 18, 2012
SUSHOBHAN CHAKRABORTY Vs. STATE OF JHARKHAND
May 15, 2012
SUTAPA BANERJEE Vs. STATE OF JHARKHAND
April 12, 2012
Swapan Bhaumik Vs. State of Jharkhand
July 13, 2012
SWAPAN KUMAR DHOLI Vs. THE STATE OF JHARKHAND AND OTHERS
August 8, 2012
SWAPAN KUMAR SAHA Vs. STATE OF BIHAR (NOW JHARKHAND) & ANR
October 12, 2012
SWATI ENTERPRISES Vs. STATE OF JHARKHAND & ORS.
August 12, 2012
SWATI ENTERPRISES Vs. STATE OF JHARKHAND
August 8, 2012
Syed Askari Hadi Vs. Faiz Murtaza Ali
March 2, 2012
Syed Mohammad Sharfullah Vs. Principal, Delhi Public School, Dhanbad
January 4, 2012
Syed Shah Aftab Ahmad Vs. State of Jharkhand
April 19, 2012
Syed Shahab Ahmed Vs. State of Jharkhand
February 2, 2012
SYED.MD.EHTESHAMUDDIN DAUDI Vs. MINERAL AREA DEVELOPMENT AUTHORITY
January 24, 2012
T. Mukherjee Vs. State of Jharkhand
September 20, 2012
T.N.B.RAO Vs. STATE OF BIHAR
March 13, 2012
TABASSUM ARA Vs. NAFIS AHMAD
August 7, 2012
TAJMINA KHATON Vs. STATE OF JHARKHAND
February 8, 2012
TAJO DEVI Vs. STATE OF JHARKHAND
July 20, 2012
TANQEER USMANI Vs. STATE OF JHARKHAND
November 1, 2012
TANUJ AGARWAL Vs. STATE OF JHARKHAND
September 19, 2012
Tapas Choudhary @ Tapas Kumar Choudhary Vs. Kaushik Chakroborty
October 8, 2012
TAPAS KUMAR LAHIRI Vs. STATE OF JHARKHAND AND ANOTHER
April 9, 2012
Tapas Sarkar Vs. State of Jharkhand
May 18, 2012
TAPATI RANI MANDAL Vs. STATE OF JHARKHAND, THROUGH THE DIRECTOR, JHARKHAND EDUCATIONAL PROJECT COUNCIL, RANCHI
February 15, 2012
Tara Chand Sachdeva Vs. State of Jharkhand
September 25, 2012
TARA PADO MAHTO Vs. STATE OF JHARKHAND
January 18, 2012
TARA PADO MAHTO Vs. STATE OF JHARKHAND
January 25, 2012
Tarkeshwar Jha Vs. JSEB
December 19, 2012
Tarkeshwar Prasad Vs. State of Jharkhand
March 5, 2012
TATA CUMMINS LTD Vs. STATE OF JHARKHAND
August 23, 2012
TATA IRON & STEEL CO. LTD Vs. BIHAR STATE ELECTRICITY BOARD
November 1, 2012
TATA IRON & STEEL COMPANY LIMITED Vs. UNION OF INDIA
October 11, 2012
TATA MOTORS LIMITED Vs. STATE OF JHARKHAND
September 6, 2012
Tata Motors Limited Vs. State of Jharkhand
September 5, 2012
TATA STEEL LIMITED Vs. STATE OF JHARKHAND
March 6, 2012
Tata Steel Limited Vs. State of Jharkhand
March 2, 2012
Tata Steel Limited Vs. state of Jharkhand
June 15, 2012
TATA STEEL LIMITED (CEMENT DIVISION), JAMSHEDPUR Vs. STATE OF JHARKHAND AND ORS
January 11, 2012
TATA STEEL LTD Vs. STATE OF JHARKHAND
September 10, 2012
TATA STEEL LTD Vs. STATE OF JHARKHAND
November 8, 2012
TATA STEEL LTD Vs. STATE OF JHARKHAND
April 3, 2012
Taurian Infrastructure Pvt.Ltd. Vs. State of Jharkhand
April 10, 2012
TAUSIF RAZA Vs. UNION OF INDIA
October 6, 2012
Technovation Corporation, Ranchi Vs. Ranchi Industrial Area Development Authority
July 25, 2012
TEJ NARAIN PRASAD Vs. STATE OF JHARKHAND
July 31, 2012
Tej Narayan Singh Vs. Jharkhand State Tourism Development Corporation Limited
March 27, 2012
TEJ NARAYAN THAKUR AND ORS. Vs. THE STATE OF JHARKHAND & ORS.
April 3, 2012
TEJO MIAN Vs. RASUL MIAN AND ORS.
November 8, 2012
TELESFER ORAON Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY, WELFARE DEPARTMENT, JHARKHAND, RANCHI AND ORS.
September 6, 2012
TENNY @ MD MAHFOOZ ALAM Vs. STATE OF JHARKHAND
April 5, 2012
TETRA DEVI Vs. THE STATE OF JHARKHAND AND ORS.
January 11, 2012
TETULIA COKE PLANT PVT LTD Vs. BANK OF INDIA
February 13, 2012
THAKUR PRAMOD SRIVASTAVA Vs. STATE OF JHARKHAND
July 2, 2012
Thakur Prasad Tekriwal, Sarkanda, Godda Vs. State of Jharkhand
September 12, 2012
THAKUR UJJWAL KUMAR RAJU Vs. STATE OF JHARKHAND
May 15, 2012
The Branch Manager, State Bank of India Vs. State of Bihar now Jharkhand
January 23, 2012
THE NEW INDIA ASSURANCE COMPANY LTD. THROUGH SRI OM LAL SAHU, BRANCH MANAGER, DALTONGANJ Vs. THE STATE OF JHARKHAND AND MR. ABHAY KUMAR
August 9, 2012
The State of Jharkhand Vs. Tapeshwar Choudhary
January 17, 2012
THE STATE OF JHARKHAND AND OTHERS Vs. M/S DOMCO SMOKELESS FUELS (P) LTD.
January 10, 2012
THE TINPLATE COMPANY OF INDIA LIMITED Vs. UNION OF INDIA & ORS
April 27, 2012
TILAK MARDI Vs. STATE OF JHARKHAND
April 2, 2012
Tilu Mahto Vs. State of Jharkhand
September 21, 2012
Tinplate Company of India Ltd.Jamshedpur Vs. Union of India
October 12, 2012
TRILOK NATH DUBEY Vs. THE STATE OF JHARKHAND
September 3, 2012
Trilok Nath Dubey & Etc. Vs. State of Jharkhand
September 1, 2012
Tulsi Das Vs. State of Jharkhand
December 17, 2012
TULSI DAS KUMBHKAR Vs. DANDI KUMHARIN
July 3, 2012
Tulsi Ram Ganjhu Vs. State of Jharkhand
December 7, 2012
TULSI SINGH Vs. STATE OF JHARKHAND
August 31, 2012
TUSHAR MAJUMDAR Vs. RANCHI UNIVERSITY, RANCHI
November 29, 2012
UDAI NARAYAN SHARMA Vs. TATA IRON & STEEL CO. LTD. (NOW TATA STEEL LTD.), JAMSHEDPUR AND STATE OF BIHAR (NOW JHARKHAND)
April 5, 2012
UDAI PRATAP SINGH Vs. STATE OF JHARKHAND
March 12, 2012
Uday Construction Vs. State of Jharkhand
July 16, 2012
Uday Kumar Singh Vs. State of Jharkhand
April 23, 2012
UDAY KUMAR SINGH Vs. STATE OF JHARKHAND
July 2, 2012
Uday Shankar Choudhary Vs. State of Jharkhand
June 20, 2012
UDAY SHANKAR ROY @ U.S. ROY Vs. STATE OF JHARKHAND
July 5, 2012
UDIT KUMAR DAS Vs. STATE OF JHARKHAND AND ORS.
October 30, 2012
UGANI DEVI Vs. CENTRAL COALFIELDS LIMITED
February 8, 2012
UJJWAL CHATTERJEE @ UJJAL CHATTERJEE Vs. STATE OF JHARKHAND
March 29, 2012
UMA CHARAN THAKUR Vs. STATE OF JHARKHAND
September 10, 2012
UMA DEVI Vs. RAM KUMAR MEHTA
March 21, 2012
Uma Devi Saraf Vs. State of Jharkhand
January 2, 2012
UMA SHANKAR GUPTA Vs. STATE OF JHARKHAND
June 27, 2012
Uma Shankar Malviya Vs. Central Bureau of Investigation
March 1, 2012
Uma Shankar Prasad Vs. Union Of India
January 9, 2012
UMA SHANKAR SINGH Vs. STATE OF JHARKHAND
April 26, 2012
UMANG KEJRIWAL Vs. STATE OF JHARKHAND
August 2, 2012
UMANG KEJRIWAL & ORS. Vs. THE STATE OF JHARKHAND & ORS.
August 7, 2012
Umesh Chandra Singh Vs. State of Jharkhand
September 11, 2012
UMESH KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
September 5, 2012
UMESH KUMAR SINGH Vs. UNION OF INDIA
July 20, 2012
UMESH MANDAL Vs. STATE OF JHARKHAND
June 13, 2012
UMESH PRASAD RAMAN Vs. STATE OF JHARKHAND & ORS.
September 17, 2012
UMESH PRASAD SINGH Vs. MINERAL AREA DEVELOPMENT AUTHORITY AND ANR.
July 13, 2012
UMESH PRASAD SINGH Vs. STEEL AUTHORITY OF INDIA LTD & OTHERS
December 5, 2012
Umesh Prasad, S/o Sri Kolha Manjhi @ Kolha Mahto, Hazaribagh Vs. Most.Tilwa, W/o Late Basant Mahto @ Basant Mehta
May 1, 2012
UNION OF INDIA Vs. SMT. PIA MAJUMDAR
August 12, 2012
UNION OF INDIA Vs. NILADHAJ BAHADUR & ORS.
March 30, 2012
Union of India Vs. Jyoti Enterprises
November 22, 2012
Union of India Vs. Sachidanand Prasad
December 10, 2012
Union of India Vs. Pia Majumdar
August 6, 2012
UNION OF INDIA Vs. PREM BUILDERS
May 11, 2012
UNION OF INDIA Vs. ANJU KUMARI
May 4, 2012
UNION OF INDIA Vs. URMILA DEVI
September 5, 2012
Union of India through Sr.Divisional Engineer (I), East Central Railway, Dhanbad Vs. Sri Uday
May 4, 2012
UNITED INDIA INSURANCE CO. LTD Vs. GHULAM @ GHLAM HAQQANI KHAN
September 19, 2012
UNITED INDIA INSURANCE COMPANY LTD Vs. KHIRIYA DEVI
September 6, 2012
UPASANA BALI Vs. STATE OF JHARKHAND
September 11, 2012
UPASANA BALI Vs. STATE OF JHARKHAND
September 19, 2012
Upendra Kumar Vs. Union of India
December 17, 2012
Upendra Kumar Vs. State of Jharkhand
April 25, 2012
Upendra Kumar @ Upendra Kumar Singh Vs. Union of India
April 17, 2012
Upendra Kumar Pandey @ Upendra Pandey Vs. Management of Vidya Vikas Samity
May 18, 2012
Upendra Kumar Thakur Vs. State of Jharkhand
July 30, 2012
UPENDRA PASI Vs. STATE OF JHARKHAND
October 30, 2012
Upendra Thakur Vs. State of Jharkhand
August 22, 2012
URMILA DEVI Vs. STATE OF JHARKHAND
September 7, 2012
Usha Devi Vs. State of Jharkhand
September 5, 2012
USHA DEVI Vs. STATE OF JHARKHAND
May 2, 2012
Usha Kumari Vs. State of Jharkhand
June 19, 2012
USHA MARTIN LIMITED Vs. STATE OF JHARKHAND
July 31, 2012
USHA NARSARIA Vs. STATE OF JHARKHAND
September 4, 2012
Usha Ram Mahato Vs. State of Jharkhand
August 30, 2012
Uttam Devi Vs. State of Jharkhand
April 30, 2012
Uttam Kumar Hazari Vs. State of Jharkhand
January 4, 2012
UTTAM KUMAR MANDAL Vs. CENTRAL COALFIELDS LIMITED
October 5, 2012
UTTAM KUMAR MANJHI Vs. STATE OF JHARKHAND
August 23, 2012
V. JAIRAM @ VATTMTHANATH JAYA RAM Vs. STATE OF JHARKHAND
September 12, 2012
V.Jairam @ Vattmthanath Jaya Ram Vs. State of Jharkhand, through SP Vigilance Bureau
September 12, 2012
VAKIL SHARAN SINGH Vs. STATE OF JHARKHAND THROUGH C B I
August 30, 2012
VASANTI NEELKANTAN Vs. STATE OF JHARKHAND & ANOTHER
September 10, 2012
Veena Kumari Vs. State of Jharkhand through the Secretary of the Family and Health Development Department
July 5, 2012
VEER KRISHNA SAHAY Vs. M/S VARDAAN BUILDERS, RANCHI AND NARENDRA BUTALA
April 9, 2012
VEER KRISHNA SAHAY Vs. STATE OF JHARKHAND AND SRI NARENDRA BUTALA
March 6, 2012
Venu Engineers Vs. General Manager
February 3, 2012
Vibha Jha Vs. Bokaro Steel Plant
September 21, 2012
VIJAY ANAND KHALKHO Vs. STATE OF BIHAR
October 4, 2012
Vijay Gorai Vs. State of Jharkhand
January 13, 2012
Vijay Kedia Vs. State of Jharkhand
February 1, 2012
Vijay Kumar Ghosh Vs. State of Jharkhand
September 12, 2012
VIJAY KUMAR RAJAK Vs. STATE OF JHARKHAND
August 7, 2012
Vijay Lal Vs. Central Coalfields Ltd.
May 1, 2012
Vijay Lohar @ Bijay Lohar Vs. State of Jharkhand
January 3, 2012
VIJAY ORAON @ BIJAY ORAON Vs. THE STATE OF JHARKHAND
September 24, 2012
VIJAY SHARMA Vs. STATE OF JHARKHAND
August 2, 2012
VIJAY SINGH Vs. THE STATE OF JHARKHAND
September 25, 2012
Vijayanand Singh Vs. Jharkhand Public Service Commission, Ranchi
July 18, 2012
VIJAYKEDIA Vs. STATE OF JHARKHAND
January 1, 2012
VIJETA PROJECTS AND INFRASTRUCTURES LTD. Vs. EAST CENTRAL RAILWAY
December 14, 2012
Vikash Tiwari Vs. State of Jharkhand
January 12, 2012
VIKRAM ORAON AND ORS Vs. STATE OF JHARKHAND
November 29, 2012
Vikromatic Steel Private Limited Vs. Jharkhand State Electricity Board
February 6, 2012
Vimla Devi Vs. State of Jharkhand
April 17, 2012
Vinayka Traders Vs. State of Jharkhand
August 16, 2012
VINCENT BARAHI TOPPO Vs. STATE OF BIHAR
September 21, 2012
VINOD YADAV @ VINOD KUMAR Vs. STATE OF JHARKHAND
December 4, 2012
Vir Kumar Jain Vs. State of Jharkhand through Vigilance
November 7, 2012
VIRENDRA KUMAR ROY Vs. THE STATE OF JHARKHAND & ORS.
July 4, 2012
VISHAL PRASAD Vs. THE STATE OF JHARKHAND
January 25, 2012
Vishal Uraon Vs. Central Coalfield Limited
May 7, 2012
Vishwajeet Mishra Vs. State of Jharkhand
September 14, 2012
VISTHAPIT LOK SHAKTI SAMITTEE, HARIJAN PROKOSTH Vs. BOKARO STEEL LTD AND ORS
January 3, 2012
VIVEK KUMAR SHAH Vs. STATE OF JHARKHAND
July 30, 2012
VIVEKANAND PATHAK Vs. STATE OF JHARKHAND
October 3, 2012
Wakil Yadav Vs. Union of India
January 9, 2012
WAZIR MOHAMMAD Vs. STATE OF BIHAR
September 6, 2012
William Kujur Vs. State of Jharkhand
July 17, 2012
WORKMEN REPRESENTED BY THE AREA SECRETARY NAMELY, KESHAV SINGH YADAV Vs. SK JAGNANIA CHIEF GENERAL MANAGER
July 30, 2012
XAVIER HIGH SCHOOL Vs. STATE OF JHARKHAND
November 30, 2012
YADAV Vs. STATE OF JHARKHAND
March 12, 2012
YADAV CONSTRUCTIONS Vs. STATE OF JHARKHAND
July 10, 2012
YADAV MAJI Vs. STATE OF JHARKHAND
September 11, 2012
YADU HANSDA Vs. STATE OF JHARKHAND
April 13, 2012
Yakub Khan Vs. State of Jharkhand
November 6, 2012
Yamuna Ram Vs. State of Jharkhand
February 24, 2012
YAMUNADAS ARDA Vs. RITA LAL
April 20, 2012
Yarana Enterprises Vs. Union of India
November 9, 2012
Yash Contractors Pvt. Ltd. Vs. State of Jharkhand
August 29, 2012
YASHPAL SINGH SUNDI Vs. STATE OF JHARKHAND
May 14, 2012
YOGENDRA KUMAR PANDIT Vs. STATE OF JHARKHAND
July 23, 2012
YUDHISHTHIR MAHATHA Vs. THE STATE OF JHARKHAND & OTHERS
September 5, 2012
Yudhisthir Mahato Vs. State of Jharkhand
January 25, 2012
YUGESH @ YUGESH KARMALI Vs. CENTRAL COALFIELDS LIMITED
February 7, 2012
YUKSOM BREWERIES LTD Vs. STATE OF JHARKHAND
September 12, 2012
YUVA SHAKTI MANCH, BOKARO UNIT,BOKARO Vs. STATE OF JHARKHAND
July 10, 2012
ZILA PARISHAD, DHANBAD Vs. KOYLANCHAL SAHKARI GRIH NIRMAN SAMITI LTD. AND ORS.
October 5, 2012
ZONAL MANAGER Vs. STATE OF JHARKHAND
September 17, 2012