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Case Index
Title
Date
20 MICRONS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
September 4, 2012
A-ONE CREDITS Vs. COMMISSIONER OF CENTRAL EXCISE
May 15, 2012
A. MANIMEGALAI Vs. COMMISSIONER OF C. EX.
July 25, 2012
A. SALEH MOHAMED AND CO. Vs. COMMISSIONER OF CUSTOMS, NHAVA SHEVA
October 31, 2012
A. SRINIVASAN Vs. COMMISSIONER OF CUSTOMS (EXPORT), NHAVA SHEVA
September 3, 2012
A.A. MEMON & COMPANY Vs. COMMISSIONER OF C. EX., AHMEDABAD
January 6, 2012
A.G. INCORPORATION Vs. COMMISSIONER OF CUSTOMS
June 28, 2012
A.L.R.K. INTERIORS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
January 25, 2012
A.N. IMPEX Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
August 9, 2012
A.N. KAPOOR PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, LUCKNOW
January 24, 2012
A.P. COAL WASHERIES (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
February 8, 2012
A.P. HEAVY MACHINERY & ENGINEERING LTD. Vs. C.C.E., GUNTUR
August 30, 2012
A.R. STANCHEM (P) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
April 16, 2012
A.R.A.S. MOTORS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MADURAI
March 23, 2012
A.S. SIKARWAR Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
April 20, 2012
AANEX SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
May 30, 2012
AARYAN MINES AND MINERALS CORPN. Vs. COMMISSIONER OF C. EX., RAJKOT
April 23, 2012
ABAK CONSTRUCTIONS Vs. COMMR. OF C. EX., CUS. & S.T., TIRUPATI
January 18, 2012
ABAN LOYD CHILES OFFSHORE LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
June 7, 2012
ABC ELECTRICALS Vs. COMMISSIONER OF CENTRAL EXCISE
December 19, 2012
ABDOS TRADING CO. PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
June 28, 2012
ABHAY GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE, FARIDABAD
March 6, 2012
ACALMAR OILS & FATS LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
May 31, 2012
ACE CALDERYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL
January 16, 2012
ACE CREDIT Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
July 19, 2012
ACTIVE CONSTRUCTION CO. Vs. COMMR. OF C. EX. & S.T., JAMSHEDPUR
April 27, 2012
ADANI ENTERPRISES LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
January 3, 2012
ADANI ENTERPRISES LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD
July 27, 2012
ADANI GAS LTD Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
March 6, 2012
ADANI POWER LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
August 23, 2012
ADANI WILMAR LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
February 3, 2012
ADC INDIA COMMUNICATIONS LTD. Vs. COMMR. OF C. EX., BANGALORE
April 27, 2012
ADD INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, KANDLA
May 30, 2012
ADDITIONAL COMMR. OF C. EX. & CUS., DAMAN Vs. TIPCO INDUSTRIES LTD.
June 11, 2012
ADF FOODS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD-III
November 30, 2012
ADHUNIK TECHNO SANITATION PVT. LTD. Vs. COMMISSIONER OF C. EX., JAIPUR-I
June 11, 2012
ADINATH TRADELINKS Vs. COMMISSIONER OF CUSTOMS, KANDLA
April 12, 2012
ADITYA HOROLOGICAL LTD. Vs. COMMR. OF C. EX. (APPEALS-I)
December 21, 2012
ADVANCE PETROCHEMICAL CO. Vs. DESIGNATED AUTHORITY
May 14, 2012
AFCONS INFRASTRUCTURES LTD Vs. COMMISSIONER OF C. EX., DELHI
June 5, 2012
AGILITY LOGISTICS (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX
August 28, 2012
AIR INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 12, 2012
AJANTA PAPER CO. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
March 29, 2012
AKANSHA STEELS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-II
July 24, 2012
AKBARALI FODARALI ANSARI Vs. COMMISSIONER OF C. EX., BHAVNAGAR
January 4, 2012
AKSH TECHNOLOGIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 12, 2012
AKZO NOBEL COATINGS (INDIA) LTD. Vs. COMMR. OF C. EX., BANGALORE
November 22, 2012
AL-AMIN EXPORTS Vs. COMMISSIONER OF CUSTOMS, DAMAN
March 26, 2012
ALANKAR REAL ESTATE P. LTD. Vs. COMMISSIONER OF C. EX.
January 18, 2012
ALCHEMIST HR SERVICES (P) LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD
June 11, 2012
ALL CARGO GLOBAL LOGISTICS Vs. COMMISSIONER OF C. EX.
April 30, 2012
ALLIANCE BUILDERS AND CONTRACTOR LTD. Vs. COMMR. OF C. EX.
June 13, 2012
ALLIANZ BIO SCIENCES PVT. LTD. AND ORS. Vs. COMMISSIONER CENTRAL EXCISE, PUDUCHERRY
May 1, 2012
ALPINE APPARELS Vs. COMMISSIONER OF CENTRAL EXCISE
November 15, 2012
ALSTOM PROJECTS INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX
July 12, 2012
AMBA REROLLING MILL PVT. LTD. Vs. COMMISSIONER OF C. EX., JSR
July 3, 2012
AMBIENCE CONSTRUCTIONS INDIA LTD. Vs. COMMR. OF S.T., HYDERABAD
October 25, 2012
AMBUJ HOTELS AND REAL ESTATE P. LTD. Vs. COMMR. OF C EX.
August 30, 2012
AMDOCS BUSINESS SERVICES PVT. LTD. Vs. COMMISSIONER OF C. EX.
October 10, 2012
AMIT K. DEDHIA Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
January 17, 2012
AMIT TRADERS Vs. COMMISSIONER OF CUSTOMS, KANDLA
August 24, 2012
AMOD STAMPING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
July 4, 2012
AMRAPALI BARTER PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
December 14, 2012
AMRITA MOULDINGS PVT. LTD. Vs. COMMISSIONER OF C. EX.
December 24, 2012
AMROON FOODS PVT. LTD. Vs. COMMISSIONER OF C. EX., LUCKNOW
January 27, 2012
AMRUT SANJIVANI SUGARCANE TRANSPORT P. LTD. Vs. C.C.E. AND C.
November 19, 2012
ANAND CONSTRUCTION CO. Vs. COMMISSIONER OF C. EX., KOLHAPUR
September 26, 2012
ANAND DECORATORS & HIRERS Vs. COMMISSIONER OF S.T., AHMEDABAD
November 23, 2012
ANAND NISHIKAWA CO. LTD. Vs. COMMISSIONER OF C. EX.
June 12, 2012
ANDHRA PRADESH TOURISM DEVELOPMENT CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
January 16, 2012
ANEJA CONSTRUCTION (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX, VADODARA
August 9, 2012
ANGIPLAST PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
October 17, 2012
ANUPAM COAL CARRIERS (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
February 23, 2012
APK IDENTIFICATION Vs. COMMISSIONER OF CENTRAL EXCISE, NOIDA
February 2, 2012
APM TERMINALS INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
October 25, 2012
APS ASSOCIATED PVT. LTD Vs. COMMISSIONER OF C. EX., LUDHIANA
May 4, 2012
ARANI AGRO OIL INDUS. LTD. Vs. COMMR. OF CUS. & C. EX.
February 9, 2012
ARIHANT CONSTRUCTION Vs. COMMISSIONER OF CENTRAL EXCISE
April 17, 2012
ARUN GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE
April 12, 2012
ARVIND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
September 21, 2012
ARYA VAIDYA PHARMACY (COIMBATORE) LTD. Vs. COMMR. OF C. EX., CALICUT
February 17, 2012
ARYAN COAL BENEFICATIONS PVT. LTD. Vs. COMMR. OF S.T.
August 9, 2012
ASAL MARKETING (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX
November 16, 2012
ASHA NITROCHEM INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., DAMAN
December 28, 2012
ASHIRVAD PIPES PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
January 5, 2012
ASHISH KUMAR AGARWAL Vs. COMMISSIONER OF C. EX., AHMEDABAD
June 25, 2012
ASHOK Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
May 1, 2012
ASHOK AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
June 14, 2012
ASIAN ENGINEERING Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
January 19, 2012
ASSITT. C.C., C. EX. & S.T., VISAKHAPATNAM Vs. SREE SIVA SANKAR AUTOMOBILES
May 11, 2012
ASSOCIATED ALUMINIUM INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF S.T.
November 2, 2012
ASSOCIATED CEMENT COMPANIES LTD Vs. COMMR. OF C.EX., BHOPAL
April 18, 2012
ASSOCIATED SOAP STONE DISTRIBUTING CO. P. LTD. Vs. COMMR. OF S.T., AHMEDABAD
March 7, 2012
ATUL LTD. Vs. COMMISSIONER OF C. EX., DAMAN
July 4, 2012
ATUL MANUFACTURERS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
August 23, 2012
ATWOOD OCEANICS PACIFIC LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD
August 30, 2012
AVAS ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
May 9, 2012
B. GHOSH & CO. PVT. LTD. Vs. COMMR. OF CUS. (PREV.), WEST BENGAL, KOLKATA
July 25, 2012
B.D. SOMANI INST. OF ART & FASHION TECHNOLOGY Vs. C.S.T.-I
March 28, 2012
B.D. SOMANI INSTITUTE OF ART AND FASHION TECHNOLOGY Vs. C.S.T.
January 19, 2012
B.G. SHIRKE TECHNOLOGY P. LTD. Vs. COMMISSIONER OF C EX., PUNE-II
April 12, 2012
B.P.T. POLYMERS PVT. LTD. Vs. COMMISSIONER OF CUS. & C. EX.
April 20, 2012
B.S.R. & CO. Vs. COMMISSIONER OF SERVICE TAX
October 9, 2012
BABU INDUSTRIALS WORKS Vs. COMMISSIONER OF CENTRAL EXCISE, PUDUCHERRY
June 11, 2012
BACCAROSE PERFUMES & BEAUTY PRODUCTS Vs. COMMR. OF CUS., KANDLA
September 11, 2012
BADVE HELMETS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., AURANGABAD
May 10, 2012
BAGYALAXMI ELECTROPLAST PVT. LTD. Vs. C.C. & C. EX., HYDERABAD
January 11, 2012
BAHAR AGROCHEM & FEEDS LTD. Vs. COMMR. OF C. EX., KOLHAPUR
December 24, 2012
BAJAJ HINDUSTAN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-I
June 6, 2012
BAJAJ HINDUSTHAN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 1, 2012
BAJIRAO SAKHARAM PATIL Vs. COMMISSIONER OF CENTRAL EXCISE
September 18, 2012
BAKELITE HYLAM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 23, 2012
BALAJI ELECTRO STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RANCHI
February 9, 2012
BALAJI HEAVY LIFTERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
November 6, 2012
BALARAMI REDDY & CO. Vs. COMMISSIONER OF C. EX., HYDERABAD
August 21, 2012
BALKRISHNA INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX. & S.T., JAIPUR-I
August 28, 2012
BALMER LAWRIE & CO. LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
May 4, 2012
BALRAMPUR CHINI MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 17, 2012
BANDANA OVERSEAS Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
February 16, 2012
BANNA RAM CHOUDHARY Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
June 7, 2012
BASF INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
February 3, 2012
BATRA MOTORS & TRAVELS Vs. COMMISSIONER OF C. EX.
September 12, 2012
BAYER BIOSCIENCE PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
May 1, 2012
BAZPUR CO-OP SUGAR FACTORY LTD. Vs. COMMR. OF C. EX., MEERUT-II
April 18, 2012
BAZPUR CO-OPERATIVE SUGAR FACTORY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-II
April 16, 2012
BCH ELECTRIC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 21, 2012
BEENA GOYAL Vs. COMMISSIONER OF CENTRAL EXCISE
September 6, 2012
BELLSET ENTERTAINMENT PVT. LTD. Vs. COMMR. OF SERVICE TAX
December 27, 2012
BERRY PLASTICS P. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORTS)
December 11, 2012
BHARAT COKING COAL LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
March 20, 2012
BHARAT ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, KANDLA
March 21, 2012
BHARAT HEAVY ELECTRICAL LTD. Vs. COMMISSIONER OF S.T.
August 1, 2012
BHARAT HEAVY ELECTRICALS LTD. Vs. COMMISSIONER OF C. EX., NAGPUR
January 20, 2012
BHARAT PETROLEUM CORPORATION LTD Vs. COMMISSIONER OF C. EX., NASHIK
June 27, 2012
BHARAT PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX. & S.T., PATNA
February 21, 2012
BHARAT PETROLEUM CORPORATION LTD. Vs. C.C. (IMPORTS), MUMBAI
November 8, 2012
BHARAT PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX.
December 13, 2012
BHARAT SANCHAR NIGAM LTD Vs. COMMISSIONER OF CENTRAL EXCISE, JAMMU
June 26, 2012
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF CUS. & C. EX.
September 3, 2012
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF C. EX.
September 5, 2012
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF C. EX.
April 30, 2012
BHARAT SUGAR MILLS LTD. Vs. COMMISSIONER OF C. EX. & S.T., PATNA
April 17, 2012
BHARTI AIRTEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
May 15, 2012
BHARTI AIRTEL LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
June 7, 2012
BHARTI AIRTEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE
January 6, 2012
BHARTI AIRTEL LTD. Vs. COMMISSIONER OF C. EX.
January 24, 2012
BHARTI TELEVENTURES LTD. Vs. COMMISSIONER OF C. EX., DELHI
August 29, 2012
BHAVIK TERRYAB Vs. COMMISSIONER OF C. EX.
November 8, 2012
BHAVNA R. SHAH Vs. COMMR. OF SERVICE TAX, AHMEDABAD
August 30, 2012
BHAWANA MOTORS Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II
April 13, 2012
BHOGILAL CHHAGULAL & SONS Vs. COMMISSIONER OF S.T., AHMEDABAD
May 10, 2012
BHUSAN STEEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE, RAIGAD
March 29, 2012
BIRLA CORPORATION LTD. Vs. COMMISSIONER OF C. EX., LUCKNOW
July 10, 2012
BIRLA READY MIX Vs. COMMISSIONER OF CENTRAL EXCISE, NOIDA
September 21, 2012
BLUE DART AVIATION LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
May 4, 2012
BLUE PRECISION LTD Vs. COMMISSIONER OF C. EX., DELHI-IV, FARIDABAD
May 2, 2012
BLUE STAR LTD Vs. COMMISSIONER OF CENTRAL EXCISE, THANE-I
February 29, 2012
BLUE STAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
November 16, 2012
BMD PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 16, 2012
BNP PARIBAS EQUITIES INDIA (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
February 29, 2012
BNY MELLON INTERNATIONAL OPERATIONS (I) P. LTD. Vs. C.C.E.
November 2, 2012
BOMBAY FLYING CLUB Vs. COMMISSIONER OF SERVICE TAX
June 7, 2012
BONY POLYMERS Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
October 8, 2012
BOSCH CHASSIS SYSTEMS INDIA LTD. Vs. COMMISSIONER OF C. EX., PUNE-I
November 23, 2012
BPL LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
December 18, 2012
BRAJESH Y. TIWARI Vs. COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI
March 30, 2012
BRAND DAVID COMMUNICATIONS PVT. LTD. Vs. COMMR. OF S.T., DELHI
December 17, 2012
BRIDGE AND ROOF CO. (INDIA) LTD. Vs. COMMISSIONER OF C. EX., JAIPUR
April 13, 2012
BRITISH (INDIA) CATALYST P. LTD. Vs. C.C.E. (APPEALS-I), BANGALORE
August 27, 2012
BRITISH AIRWAYS PLC Vs. COMMISSIONER OF SERVICE TAX, NEW DELHI
May 31, 2012
BSNL Vs. COMMISSIONER OF CENTRAL EXCISE, SALEM
July 27, 2012
BSNL Vs. COMMISSIONER OF CENTRAL EXCISE
October 25, 2012
BSNL Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
June 5, 2012
BUHLER INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
February 28, 2012
BULLOWS INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-III
June 13, 2012
C. CUBED SOLUTIONS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
August 10, 2012
C. METRIC SOLUTION PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
June 1, 2012
C.C. & C.E., VISAKHAPATNAM-II Vs. ANAM ELECTRICAL MANUFACTURING CO.
January 13, 2012
C.C.& C.EX., MEERUT II Vs. M/S HSA CHADHA EXPORTS
June 19, 2012
C.C., DELHI IV, FARIDABAD Vs. SHIVAM IMPEX
January 11, 2012
C.C.E. PANCHKULA Vs. M/S. JAMNA AUTO INDUSTRIES LTD.
November 22, 2012
C.C.E., AURANGABAD, PUNE-II Vs. JAMSHRI RANJIT SINGHJI SPG. & WVG. MILLS
March 1, 2012
C.C.E., BHOPAL Vs. BHARAT HEAVY ELECTRICAL LTD.
January 11, 2012
C.C.E., CHANDIGARH Vs. AMAR NATH AGGARWAL BUILDERS P. LTD.
April 16, 2012
C.C.E., LUCKNOW Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
January 19, 2012
C.C.E., SURAT-I Vs. SHREE CHALTHAN VIBHAG KHAND UDYOG SAHAKARI MANDLI LTD.
July 27, 2012
C.P. MOTA AND CO. Vs. COMMR. OF CUS. (GENERAL), MUMBAI
May 7, 2012
C.S.T., AHMEDABAD Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
October 29, 2012
C.S.T., BANGALORE Vs. MERCEDES BENZ RESEARCH & DEVLP. INDIA (P) LTD.
July 6, 2012
C.S.T., CHENNAI Vs. HARDY EXPLORATION & PRODUCTION (INDIA) LTD.
June 11, 2012
CADBURY INDIA LTD. Vs. COMMISSIONER OF C. EX. (A), MUMBAI-III
September 6, 2012
CADILA HEALTHCARE LTD. Vs. COMMISSIONER OF C. EX., VADODARA
January 23, 2012
CAE INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
August 9, 2012
CANARA BANK Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
May 29, 2012
CANARA BANK Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
September 6, 2012
CANARA BANK Vs. COMMISSIONER OF C. EX. & CUS. (LTU), BANGALORE
May 30, 2012
CAPITAL CARS PVT. LTD. Vs. COMMISSIONER OF C. EX.
May 31, 2012
CAPS & PRINTS (P) LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
December 6, 2012
CARTRONICS PVT. LTD Vs. COMMISSIONER OF CUSTOMS, BANGALORE
October 16, 2012
CARZONRENT (INDIA) PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
May 31, 2012
CASE NEW HOLLAND CONSTRUCTION Vs. COMMISSIONER OF C. EX.
November 6, 2012
CASTROL INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
September 10, 2012
CASUAL PLUS Vs. C.C.E., LUDHIANA
February 15, 2012
CAUVERY COFFEE TRADERS Vs. COMMISSIONER OF C. EX., MANGALORE
July 13, 2012
CAUVERY IRON & STEEL (INDIA) LTD. Vs. COMMR. OF C. EX., HYDERABAD
November 27, 2012
CC KANDLA Vs. M/S HINDUSTAN ZINC LTD.
April 12, 2012
CC&CE, VISAKHAPATNAM Vs. ANDHRA PRADESH PAPER MILLS LTD
December 28, 2012
CC, AMRITSAR Vs. M/S INDER KUMAR & SONS
January 10, 2012
CC, NEW DELHI Vs. M/S KEVA INDUSTRIES
February 10, 2012
CCE AHMEDABAD Vs. M/S FERROMATIK MILACRON INDIA LTD.
June 1, 2012
CCE AHMEDABAD Vs. M/S. ASIAN MILLS PVT. LTD.
July 20, 2012
CCE DAMAN Vs. M/S. RUHI MOTORS AND M/S. RAGHUWANSHI MOTORS PVT. LTD.
May 9, 2012
CCE DAMAN Vs. M/S. PVN FABRICS
November 2, 2012
CCE RAJKOT Vs. M/S VISHAL CONSTRUCTION
March 12, 2012
CCE SURAT Vs. M/S CHEMIE ORGANIC CHEMICALS (INDIA) P. LTD.
October 26, 2012
CCE SURAT Vs. M/S. K. PATEL CHEMOPHARMA PVT. LTD.
November 2, 2012
CCE SURAT Vs. M/S LALITHA ENGINEERING WORKS
May 15, 2012
CCE SURAT Vs. M/S HEUBACH COLOUR PVT. LTD.
May 9, 2012
CCE SURAT Vs. M/S GUJARAT RECLAIM & RUBBER PRODUCTS LTD.
May 10, 2012
CCE SURAT Vs. M/S ESSAR STEEL LTD.
May 9, 2012
CCE SURAT Vs. M/S GOKULCHAND PETROFIBRES
April 9, 2012
CCE SURAT Vs. M/S VISHAL MALLEABLE LTD.
June 1, 2012
CCE SURAT Vs. M/S UNITED PHOSHOROUS LTD.
June 8, 2012
CCE SURAT Vs. M/S GOPAL FIBERS
June 8, 2012
CCE SURAT Vs. M/S. J.B. CHEMICALS & PHARMACEUTICALS LTD.
July 11, 2012
CCE TRICHY AND CETHAR VESSELS (P) LTD. Vs. CETHAR VESSELS (P) LTD. AND CCE TRICHY
June 6, 2012
CCE VADODARA Vs. M/S. ALEMBIC LTD.
July 20, 2012
CCE VAPI Vs. M/S. GALAXY HEALTHCARE PRODUCTS
July 20, 2012
CCE VAPI Vs. M/S. K.L.J. PLASTICISERS LTD.
August 3, 2012
CCE VAPI Vs. M/S. MICRO INKS LTD.
August 3, 2012
CCE VAPI Vs. M/S. NILKAMAL LTD.
August 3, 2012
CCE, BHOPAL Vs. M/S. MAIHAR CEMENT
April 9, 2012
CCE, CHANDIGARH Vs. M/S. SPARK STEEL SALES
April 9, 2012
CCE, CHENNAI-II Vs. M/S. WABCO TVS (INDIA) LTD.
July 13, 2012
CCE, GHAZIABAD Vs. M/S. HVR ALLOYS & STEELS LTD. &
April 17, 2012
CCE, JAIPUR-II Vs. M/S. HARMONY PLASTICS PVT. LTD.
April 9, 2012
CCE, KANPUR Vs. M/S. GHARI INDUSTRIES PVT. LTD.
January 16, 2012
CCE, LTU, CHENNAI Vs. M/S. NEYVELI LIGNITE CORPN. LTD.
May 3, 2012
CCE, MEERUT-I Vs. M/S MANOJ KUMAR & ARVIND KUMAR
February 27, 2012
CCE, MEERUT-II Vs. M/S. TRIVENI ENGG. & INDS. LTD.
April 9, 2012
CCE, RAIPUR Vs. M/S DEVI IRON & POWER LTD.
September 6, 2012
CCE, SURAT Vs. M/S. HEUBACH COLOUR PVT. LIMITED
July 16, 2012
CCE, VAPI Vs. M/S. TECHNOVINYL POLYMERS LIMITED
July 12, 2012
CCL PRODUCTS (INDIA) LTD. Vs. COMMR. OF C. EX. & S.T. (APPEALS), GUNTUR
May 18, 2012
CELLO HOME PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
May 10, 2012
CENTRAL BANK OF INDIA Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, COIMBATORE
August 13, 2012
CENTRAL INDIA POLYESTERS LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
October 30, 2012
CENTRAL INSTITUTE OF PLASTIC ENGINEERING & TECHNOLOGY Vs. COMMISSIONER OF C. EX., HYDERABAD
February 7, 2012
CENTRAL WAREHOUSING CORPORATION Vs. COMMR. OF CUS., BANGALORE
February 24, 2012
CENTURY DYEING & PRINTING MILLS Vs. COMMISSIONER OF C. EX., SURAT
January 3, 2012
CENTURY RAYON Vs. COMMISSIONER OF CENTRAL EXCISE, THANE-I
March 9, 2012
CHAMBAL MOTORS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 18, 2012
CHAMUNDESWARI SUGARS LTD. Vs. COMMISSIONER OF C. EX., MYSORE
August 14, 2012
CHANDELA TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE, NOIDA
December 17, 2012
CHANDIGARH VAYU BHARTI COOP. SOCIETY Vs. C.C.E., CHANDIGARH-I
April 26, 2012
CHANDRA ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE
July 17, 2012
CHANDRABHAN SINGH Vs. COMMISSIONER OF C. EX., AHMEDABAD
April 17, 2012
CHATE COACHING CLASSES PVT. LTD. Vs. COMMR. OF C EX.
April 2, 2012
CHEEKATLA POLYMERS (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
November 13, 2012
CHOKHIDHANI RESORTS (P) LTD. Vs. COMMISSIONER OF C. EX., JAIPUR
August 23, 2012
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. C.C.E., LTU
July 18, 2012
CHOUDHARY YATRA CO. (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NASHIK
May 22, 2012
CHOWGULE & CO. (SALT) PVT. LTD. Vs. COMMISSIONER OF C. EX.
November 2, 2012
CHUNIBEN S. JADIA Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
August 29, 2012
CINDA ENGINEERING & CONSTRUCTIONS P. LTD. Vs. C.C., COCHIN
October 17, 2012
CLASSIC MARBLES Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
December 27, 2012
CLASSIC MICROTECH PVT. LTD. Vs. COMMISSIONER OF CUS., AHMEDABAD
July 31, 2012
COASTAL GUJARAT POWER LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
May 17, 2012
COCHIN SHIPYARD LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
August 23, 2012
COGNIZANT TECHNO. SOLUTIONS INDIA P. LTD. Vs. C.C. (AP & ADMN), KOLKATA-I
July 30, 2012
COLOURTEX Vs. COMMISSIONER OF CUSTOMS, KANDLA
January 18, 2012
COMMISSIONER OF C. EX. Vs. THREE N PRODUCTS PVT. LTD.
February 15, 2012
COMMISSIONER OF C. EX. Vs. AMSON AUDIO PVT. LTD.
January 10, 2012
COMMISSIONER OF C. EX. Vs. ASHUTOSH METAL INDUSTRIES
June 18, 2012
COMMISSIONER OF C. EX. Vs. VEE AAR DEVELOPERS PVT. LTD.
June 18, 2012
COMMISSIONER OF C. EX. Vs. SPENDEX INDUSTRIES LTD.
April 19, 2012
COMMISSIONER OF C. EX. Vs. BEE GEE CONSTRUCTION CO.
June 6, 2012
COMMISSIONER OF C. EX. Vs. DHANVRIDHI COMMERCIAL (P) LTD.
November 16, 2012
COMMISSIONER OF C. EX. & CUS. Vs. BALAJI BUILDERS
May 21, 2012
COMMISSIONER OF C. EX. & CUS., BBSR-I Vs. PENTAGON STEEL (P) LTD.
August 27, 2012
COMMISSIONER OF C. EX. & CUS., DAMAN Vs. JALARAM PLASTIC PACK
January 6, 2012
COMMISSIONER OF C. EX. & CUS., HYDERABAD Vs. SHANTHI AUTO (P) LTD
April 12, 2012
COMMISSIONER OF C. EX. & SERVICE TAX (LTU) Vs. LUPIN LTD.
April 20, 2012
COMMISSIONER OF C. EX. AND S.T. Vs. KIRAN GLOBAL CHEMS LTD.
August 30, 2012
COMMISSIONER OF C. EX., AHMEDABAD Vs. KIRI DYES & CHEMICALS LTD.
July 9, 2012
COMMISSIONER OF C. EX., AHMEDABAD Vs. RAGHUVIR SYNTHETICS
June 25, 2012
COMMISSIONER OF C. EX., AHMEDABAD Vs. AHMEDABAD STRIPS PVT. LTD.
February 28, 2012
COMMISSIONER OF C. EX., AHMEDABAD Vs. GOKUL REFOILS & SOLVENTS LTD.
May 10, 2012
COMMISSIONER OF C. EX., ALLAHABAD Vs. BHARAT ROLLING MILLS
June 20, 2012
COMMISSIONER OF C. EX., BANGALORE Vs. ONTOP PHARMACEUTICALS LTD.
March 6, 2012
COMMISSIONER OF C. EX., BANGALORE Vs. MAVENIR SYSTEMS PVT. LTD.
February 8, 2012
COMMISSIONER OF C. EX., BELGAUM Vs. SHREE RENUKA SUGARS LTD.
August 6, 2012
COMMISSIONER OF C. EX., BELGAUM Vs. JINDAL PRAXAIR OXYGEN CO. (P) LTD.
August 6, 2012
COMMISSIONER OF C. EX., BHOPAL Vs. KAIPAN PAN MASALA PVT. LTD.
August 14, 2012
COMMISSIONER OF C. EX., BOLPUR Vs. SPS METAL CAST & ALLOYS LTD.
January 16, 2012
COMMISSIONER OF C. EX., BOLPUR Vs. CHOWDHURY ENTERPRISES PVT. LTD.
April 25, 2012
COMMISSIONER OF C. EX., CUS. & S.T., BBSR-I Vs. BHUSAN STEEL LTD.
September 5, 2012
COMMISSIONER OF C. EX., DAMAN Vs. GUJTRON ELECTRONICS PVT. LTD.
April 2, 2012
COMMISSIONER OF C. EX., DAMAN Vs. MEDLEY PHARMACEUTICALS LTD.
July 13, 2012
COMMISSIONER OF C. EX., DELHI-III Vs. BHARAT CEREALS PVT. LTD.
May 15, 2012
COMMISSIONER OF C. EX., DELHI-III, GURGAON Vs. MAHAVIR TEXTILES
August 28, 2012
COMMISSIONER OF C. EX., HYDERABAD Vs. RADIANT CABLES (P) LTD.
June 12, 2012
COMMISSIONER OF C. EX., INDORE Vs. SOJATIA AUTO (P.) LTD.
September 3, 2012
COMMISSIONER OF C. EX., JAIPUR-I Vs. NAGAD NARAYAN FOOD PRODUCTS
June 25, 2012
COMMISSIONER OF C. EX., JALANDHAR Vs. SUTLEJ COACH BUILDERS (P) LTD.
May 31, 2012
COMMISSIONER OF C. EX., JALANDHAR Vs. GENERAL MANAGER, TELECOM
June 27, 2012
COMMISSIONER OF C. EX., KOLKATA-III Vs. KITCHEN APPLIANCES INDIA LTD.
October 23, 2012
COMMISSIONER OF C. EX., KOLKATA-IV Vs. BELISS INDIA LTD.
April 10, 2012
COMMISSIONER OF C. EX., LUCKNOW Vs. HARIHAR SUGANDH PVT. LTD.
March 26, 2012
COMMISSIONER OF C. EX., LUDHIANA Vs. RENNY STEEL CASTINGS (P) LTD.
April 24, 2012
COMMISSIONER OF C. EX., MANGALORE Vs. BHARATH BEEDI WORKS (P) LTD.
March 12, 2012
COMMISSIONER OF C. EX., NASHIK Vs. MAHINDRA & MAHINDRA LTD.
May 2, 2012
COMMISSIONER OF C. EX., RAJKOT Vs. AJANTA AUTO GAS KIT HOUSE
March 9, 2012
COMMISSIONER OF C. EX., SHILLONG Vs. ABDOS LAMITUBES PVT. LTD.
August 8, 2012
COMMISSIONER OF C. EX., SURAT Vs. ELECTRO MECH. MAINTENANCE
September 21, 2012
COMMISSIONER OF C. EX., SURAT Vs. RAJHANS YARN PROCESSORS (P) LTD.
June 21, 2012
COMMISSIONER OF C. EX., TIRUPATHI Vs. PENNA CEMENT INDUSTRIES
July 27, 2012
COMMISSIONER OF C. EX., TIRUPATI Vs. MEGHA ENGINEERING & INFRASTRUCTURE LTD.
August 31, 2012
COMMISSIONER OF C. EX., VADODARA Vs. POWER BUILD LTD.
January 6, 2012
COMMISSIONER OF C. EX., VADODARA Vs. SCHOTT GLASS INDIA PVT. LTD.
October 22, 2012
COMMISSIONER OF C. EX., VADODARA Vs. PAB ORGANICS PVT. LTD.
August 3, 2012
COMMISSIONER OF C. EX., VAPI Vs. MEHTA HWA FUH PLASTICS PVT. LTD.
August 14, 2012
COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. P. DHANANJAYA REDDY
February 22, 2012
COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. AUROBINDO PHARMA LTD.
February 10, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. MITTAL TECHNOPACK (P.) LTD.
July 27, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. REMI METALS GUJARAT LTD.
October 18, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. M/S. PITHAMPUR ALLOYS CASTING LTD.
May 15, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. D.R. POLYMERS
August 23, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. INDIA TOURISM DEVELOPMENT CORPN LTD.
November 21, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. JINDAL PIPES LTD.
November 5, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. MERINO INDUSTRIES LTD.
June 20, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. MORADABAD GAS SERVICE
August 22, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. CEEKAY ASSOCIATES PVT. LTD.
March 26, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. HORIZON FLORA INDIA LTD.
October 4, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. S.S. ENGINEERS & CONTRACTORS
June 7, 2012
COMMISSIONER OF CENTRAL EXCISE & CUS., BBSR-I Vs. J.K. PAPER LTD.
May 2, 2012
COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, MEERUT II Vs. M/S. DHAMPUR SUGAR MILLS LTD.
April 27, 2012
COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, RAIPUR Vs. M/S. PADAM KOTHARI, DIRECTOR
April 24, 2012
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, JSR. Vs. M/S NILACHAL IRON & POWER LTD.
April 27, 2012
COMMISSIONER OF CENTRAL EXCISE BHOPAL Vs. M/S. JAYPEE BELA PLANT
April 10, 2012
COMMISSIONER OF CENTRAL EXCISE HYDERABAD-I COMMISSIONERATE HYDERABAD Vs. NEULAND LABORATORIES LTD.
January 6, 2012
COMMISSIONER OF CENTRAL EXCISE INDORE Vs. M/S. AGRO SOLVENT PRODUCTS PVT. LTD.
November 30, 2012
COMMISSIONER OF CENTRAL EXCISE LUCKNOW Vs. M/S. SIGMA CASTINGS LTD.
April 25, 2012
COMMISSIONER OF CENTRAL EXCISE LUDHIANA Vs. M/S. WARYAM STEEL CASTINGS PVT. LTD.
April 24, 2012
COMMISSIONER OF CENTRAL EXCISE LUDHIANA Vs. M/S. S.V. POLYMERS
November 27, 2012
COMMISSIONER OF CENTRAL EXCISE MEERUT I Vs. M/S. MONNET SUGAR (NOW M/S. UNN SUGAR COMPLEX)
November 29, 2012
COMMISSIONER OF CENTRAL EXCISE MYSORE Vs. LARSEN & TOUBRO LTD.
January 6, 2012
COMMISSIONER OF CENTRAL EXCISE NOIDA Vs. M/S. SALORA INTERNATIONAL LTD.
April 10, 2012
COMMISSIONER OF CENTRAL EXCISE RAIPUR Vs. M/S. HANMAN ISPAT PVT. LTD.
November 27, 2012
COMMISSIONER OF CENTRAL EXCISE VADODARA Vs. M/S. PHARMANZA HERBAL PVT. LIMITED
July 27, 2012
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. TULSIWEAR PVT. LTD.
March 15, 2012
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. ASHIMA DYECOT LTD.
September 28, 2012
COMMISSIONER OF CENTRAL EXCISE, BOLPUR Vs. SOVA ISPAT ALLOYS LTD.
August 7, 2012
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. SKYNET BUILDERS, DEVELOPERS, COLONIZER
March 13, 2012
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-II Vs. NAHAR SPINNING MILLS LTD.
March 20, 2012
COMMISSIONER OF CENTRAL EXCISE, CHENNAI Vs. S & S POWER SWITCH GEAR LTD.
May 2, 2012
COMMISSIONER OF CENTRAL EXCISE, CHENNAI-II Vs. BN AGRO FOODS & CO.
August 1, 2012
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX-BBSR-II Vs. R.S. YADAV & CO.
October 31, 2012
COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. PVN FABRICS
October 22, 2012
COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. SUZLON ENERGY LTD.
June 22, 2012
COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. GRAUER & WEIL (INDIA) LIMITED
July 24, 2012
COMMISSIONER OF CENTRAL EXCISE, DELHI-I Vs. VIKRAM DHAWAN
July 10, 2012
COMMISSIONER OF CENTRAL EXCISE, DELHI-III Vs. HERO HONDA MOTORS LTD.
May 21, 2012
COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. VARUN MOTORS
August 10, 2012
COMMISSIONER OF CENTRAL EXCISE, GUWAHATI Vs. M/S. GLOBAL COKE PRODUCTS
December 27, 2012
COMMISSIONER OF CENTRAL EXCISE, HALDIA Vs. M.S. PLASTO MOULD (PVT.) LTD.
February 17, 2012
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. MODI MOTORS
January 27, 2012
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. USHODAYA ENTERPRISES (P) LTD.
February 23, 2012
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. INNOCORP LTD.
May 8, 2012
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. HETERO DRUGS LTD.
March 30, 2012
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. NATCO PHARMA LTD.
March 13, 2012
COMMISSIONER OF CENTRAL EXCISE, INDORE Vs. SAI PAN PRODUCTS
April 23, 2012
COMMISSIONER OF CENTRAL EXCISE, INDORE Vs. STI INDIA LTD.
May 31, 2012
COMMISSIONER OF CENTRAL EXCISE, INDORE Vs. INTERNATIONAL LOGISTICS
February 9, 2012
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. KEC INTERNATIONAL LTD.
July 12, 2012
COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II Vs. LIPI DATA SYSTEM LTD.
April 16, 2012
COMMISSIONER OF CENTRAL EXCISE, JALANDHAR Vs. ZOLOTO MALLEABLES
June 18, 2012
COMMISSIONER OF CENTRAL EXCISE, JAMMU Vs. R.B. JODHAMAL & CO. PVT. LTD.
September 19, 2012
COMMISSIONER OF CENTRAL EXCISE, KANPUR Vs. VAIBHAV EDIBLES PVT. LTD
May 9, 2012
COMMISSIONER OF CENTRAL EXCISE, KANPUR Vs. OM TEA COMPANY
February 23, 2012
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-VI Vs. DIC INDIA LTD.
August 8, 2012
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-VII Vs. IDEAL-CON FAB (P) LTD.
October 5, 2012
COMMISSIONER OF CENTRAL EXCISE, LUCKNOW Vs. GARG STRIPS & ROLLING MILLS LTD.
May 29, 2012
COMMISSIONER OF CENTRAL EXCISE, LUCKNOW Vs. DSCL SUGAR
May 31, 2012
COMMISSIONER OF CENTRAL EXCISE, LUDHIANA Vs. SINGH TRAVELS
October 4, 2012
COMMISSIONER OF CENTRAL EXCISE, LUDHIANA Vs. SHAKEEL METALS
September 12, 2012
COMMISSIONER OF CENTRAL EXCISE, MEERUT Vs. SINGH ALLOYS (P) LTD.
July 2, 2012
COMMISSIONER OF CENTRAL EXCISE, MYSORE Vs. TECHNO RINGS
August 28, 2012
COMMISSIONER OF CENTRAL EXCISE, NOIDA Vs. V.S. EXIM PVT. LTD
July 20, 2012
COMMISSIONER OF CENTRAL EXCISE, PATNA Vs. JMD ALLOYS LTD.
February 3, 2012
COMMISSIONER OF CENTRAL EXCISE, PONDICHERRY Vs. TANFAC INDUSTRIES LTD.
May 2, 2012
COMMISSIONER OF CENTRAL EXCISE, PUNE-I Vs. SAI ADVANTIUM LTD.
January 2, 2012
COMMISSIONER OF CENTRAL EXCISE, RAIPUR Vs. RAJ WINES
January 11, 2012
COMMISSIONER OF CENTRAL EXCISE, RAIPUR Vs. SPECTRUM COAL WASHERIES LTD.
April 20, 2012
COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. ABBAS J. CHAVDA
October 5, 2012
COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. GALAXY EXPORTS
September 3, 2012
COMMISSIONER OF CENTRAL EXCISE, ROHTAK Vs. KAYS FRAGRANCE PVT. LTD.
August 9, 2012
COMMISSIONER OF CENTRAL EXCISE, SALEM Vs. PRICOL LTD.
September 12, 2012
COMMISSIONER OF CENTRAL EXCISE, SALEM Vs. BEST CHERAN SPINTEX INDIA LTD.
February 17, 2012
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. HEUBACH COLOUR PVT. LTD.
September 21, 2012
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. ANERI CONSTRUCTION
June 1, 2012
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. ANNAPURNA INDUSTRIES PVT. LTD.
January 5, 2012
COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. VISHAL MALLEABLES LTD.
November 9, 2012
COMMISSIONER OF CENTRAL EXCISE, VADODARA Vs. APOLLO TYRES LTD.
June 29, 2012
COMMISSIONER OF CENTRAL EXCISE, VADODARA-II Vs. FAG BEARING INDIA LTD.
October 12, 2012
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. TECHNOVINYL POLYMERS LIMITED
July 12, 2012
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. NATIONAL IMPEX
June 18, 2012
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. PRAFUL METAL WORKS
January 18, 2012
COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM Vs. DYNAMIC CONSTRUCTIONS
January 25, 2012
COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM Vs. BPCL
June 7, 2012
COMMISSIONER OF CUS. & C. EX., HYDERABAD-IV Vs. POKARNA LTD.
September 28, 2012
COMMISSIONER OF CUS., BANGALORE Vs. LGC PROMOCHEM INDIA PVT. LTD.
July 13, 2012
COMMISSIONER OF CUS., ICD, TKD, NEW DELHI Vs. INDUSTRIAL IMPORTERS
October 5, 2012
COMMISSIONER OF CUSTOMS Vs. KATYAL METAL AGENCIES
March 26, 2012
COMMISSIONER OF CUSTOMS & C. EX., RAIPUR Vs. IND SYNERGY LTD.
June 13, 2012
COMMISSIONER OF CUSTOMS (IMPORTS) CHENNAI Vs. PARAGON SALES AGENCY
August 14, 2012
COMMISSIONER OF CUSTOMS (PORT), KOLKATA Vs. ASIAN DIESEL SPARES
January 18, 2012
COMMISSIONER OF CUSTOMS (PREV.) Vs. LAKHDATAR TRADERS
July 16, 2012
COMMISSIONER OF CUSTOMS (PREV.), PATNA Vs. SHRAWAN SAH
October 12, 2012
COMMISSIONER OF CUSTOMS (PREV.), PATNA Vs. HANUMAN MARBLES
September 13, 2012
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. ULTRATECH CEMENTS LTD.
October 8, 2012
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE GUNTUR Vs. CHOLAYIL (P) LTD
December 28, 2012
COMMISSIONER OF CUSTOMS CENTRAL EXCISE, INDORE Vs. HOTEL PRESIDENT PLANET
April 20, 2012
COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. ACX INTERNATIONAL
September 7, 2012
COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. BAJAJ FOODS LTD.
December 3, 2012
COMMISSIONER OF CUSTOMS, AMRITSAR Vs. NEELDHARA TRANSFERS
July 5, 2012
COMMISSIONER OF CUSTOMS, BANGALORE Vs. DELL INTERNATIONAL SERVICES INDIA PVT. LTD.
July 2, 2012
COMMISSIONER OF CUSTOMS, CHENNAI Vs. M/S. BEST MEGA INTERNATIONAL AND M/S. SHIVENDRA ENTERPRISES
August 9, 2012
COMMISSIONER OF CUSTOMS, COCHIN Vs. ARIHANT ENTERPRISES
March 2, 2012
COMMISSIONER OF CUSTOMS, JAIPUR Vs. FLORA MARBLES
March 14, 2012
COMMISSIONER OF CUSTOMS, JAMNAGAR Vs. GUJARAT PIPAVAV PORT LTD.
August 28, 2012
COMMISSIONER OF CUSTOMS, KANDLA Vs. PUJA STEEL
October 5, 2012
COMMISSIONER OF CUSTOMS, KANDLA Vs. S.S. STEELS
October 5, 2012
COMMISSIONER OF CUSTOMS, KANDLA Vs. U.S. CLOTHINGS (INDIA) PVT. LTD.
July 2, 2012
COMMISSIONER OF CUSTOMS, NEW DELHI Vs. S.M. EXPORTS
April 19, 2012
COMMISSIONER OF CUSTOMS, TRICHY Vs. JSW STEEL LTD.
July 25, 2012
COMMISSIONER OF EXCISE, VADODARA Vs. SHANKAR PACKAGING LTD.
August 31, 2012
COMMISSIONER OF S.T., NEW DELHI Vs. FANKAAR INTERIORS PVT. LTD.
March 5, 2012
COMMISSIONER OF SERVICE TAX AHMEDABAD Vs. M/S. KADAM EXPORTS PVT. LIMITED, M/S. ASIAN FOOD INDUSTRIES LIMITED, M/S. DIAMOND CRUCIBLE COMPANY LIMITED AND M/S. ROYAL CASTORS PRODUCTS LIMITED
August 3, 2012
COMMISSIONER OF SERVICE TAX BANGALORE Vs. C. CUBED SOLUTIONS PVT. LTD
December 28, 2012
COMMISSIONER OF SERVICE TAX NEW DELHI Vs. M/S. ODEON BUILDERS PVT. LTD.
April 20, 2012
COMMISSIONER OF SERVICE TAX, AHMEDABAD Vs. SUN-N-STEP CLUB LTD.
August 24, 2012
COMMISSIONER OF SERVICE TAX, BANGALORE Vs. INFOSYS TECHNOLOGY LTD.
April 30, 2012
COMMISSIONER OF SERVICE TAX, BANGALORE Vs. ROBERT BOSCH (INDIA) LTD.
July 23, 2012
COMMISSIONER OF SERVICE TAX, CHENNAI Vs. HEIDELBERG INDIA PRIVATE LTD.
July 20, 2012
COMMISSIONER OF SERVICE TAX, KOLKATA Vs. DEVANSH EXPORTS
July 11, 2012
COMMISSIONER OF SERVICE TAX, KOLKATA Vs. TTS SYSTEMETIX (P.) LTD.
July 13, 2012
COMMISSIONER OF SERVICE TAX, KOLKATA Vs. GUJRAL DISTRIBUTORS
June 7, 2012
COMMISSIONER OF SERVICE TAX, MUMBAI Vs. P.N. WRITER & CO. LTD.
January 18, 2012
COMMON EFFLUENT TREATMENT PLANT Vs. COMMR. OF S.T.
August 30, 2012
COMMR. OF C. EX. Vs. FACINATE ADVERTISING & MARKETING
January 18, 2012
COMMR. OF C. EX. Vs. SIGMA VIBRACOUSTIC (INDIA) PVT. LTD.
February 27, 2012
COMMR. OF C. EX. & S.T., DIBRUGARH Vs. HI FLOW PUMP CO.
April 3, 2012
COMMR. OF C. EX. & S.T., PUNE-III Vs. MONARCH SURVEYORS & CONTRACTORS
September 5, 2012
COMMR. OF C. EX. , J & K, JAMMU Vs. NORTH SUN ENTERPRISES INDUSTRIAL ESTATE
July 4, 2012
COMMR. OF C. EX., AHMEDABAD Vs. AMEE CASTORS & DERIVATIVES LTD.
September 7, 2012
COMMR. OF C. EX., AHMEDABAD Vs. MAHENDRA PETROCHEMICALS LTD.
July 25, 2012
COMMR. OF C. EX., AHMEDABAD Vs. SOMABHAI TEA PROCESSORS PVT. LTD.
June 12, 2012
COMMR. OF C. EX., AHMEDABAD-III Vs. GE NUOVA PIGNONE
March 1, 2012
COMMR. OF C. EX., BANGALORE Vs. INDRADHANUSH PRINTERS PVT. LTD.
February 23, 2012
COMMR. OF C. EX., CHANDIGARH Vs. GREEN VIEW LAND & BUILDCON LTD.
August 6, 2012
COMMR. OF C. EX., CHANDIGARH Vs. PASUPATI SPINNING & WVG. MILLS LTD.
April 30, 2012
COMMR. OF C. EX., DIBRUGARH Vs. ALUMINIUM INDUSTRIES (ASSAM) PVT. LTD.
April 25, 2012
COMMR. OF C. EX., GOA Vs. ANDREWS TELECOMMUNICATIONS INDIA P. LTD.
June 25, 2012
COMMR. OF C. EX., KOLKATA-I Vs. BENGAL TOBACCO & CHEMICAL INDUSTRIES
April 25, 2012
COMMR. OF C. EX., MUMBAI Vs. REXNORD ELECTRONICS & CONTROLS LTD
April 13, 2012
COMMR. OF C. EX., PATNA Vs. WILSON ENGINEERING INDUSTRIES PVT. LTD.
October 26, 2012
COMMR. OF C. EX., RAIGAD Vs. OIL & NATURAL GAS CORPORATION LTD.
January 2, 2012
COMMR. OF C. EX., VADODARA Vs. GUJARAT NARMADA VALLEY FERTILISERS
August 31, 2012
COMMR. OF CENTRAL EXCISE & CUSTOMS, BBSR I Vs. M/S PARADEEP CARBONS LTD.
April 16, 2012
COMMR. OF CENTRAL EXCISE, BOLPUR Vs. M/S BIRLA CORPORATION LTD.
February 27, 2012
COMMR. OF CENTRAL EXCISE, BOLPUR Vs. M/S. VIKASH CERAMIC PVT. LTD.
August 23, 2012
COMMR. OF CENTRAL EXCISE, CHANDIGARH Vs. PRS ROLLING MILLS PVT. LTD.
April 16, 2012
COMMR. OF CENTRAL EXCISE, CUSTOMS & S. TAX, BBSR Vs. M/S MID EAST INTEGRATED STEELS LTD.
January 9, 2012
COMMR. OF CENTRAL EXCISE, CUSTOMS, BBSR II Vs. M/S SARVESH REFRACTORIES (P) LTD.
September 14, 2012
COMMR. OF CENTRAL EXCISE, ROHTAK Vs. JAY GEE OVERSEAS PVT. LTD.
March 29, 2012
COMMR. OF CUS. & C. EX., HYDERABAD Vs. PORT WARE INTERNATIONAL LLC
March 30, 2012
COMMR. OF CUS. & C. EX., HYDERABAD Vs. VISHWANATHAM PALURU
June 1, 2012
COMMR. OF CUS. & C. EX., VISAKHAPATNAM Vs. CAIRN ENERGY INDIA PVT. LTD.
July 3, 2012
COMMR. OF CUS. (ACC AND IMPORT) Vs. RELIANCE COMMUNICATION LTD.
November 8, 2012
COMMR. OF CUS., C. EX. & S.T., HYDERABAD Vs. ASTER TELESERVICES (P) LTD.
October 4, 2012
COMMR. OF CUS., HYDERABAD Vs. AXION ENERGY CONVERSION PVT. LTD.
February 8, 2012
COMMR. OF CUSTOMS (PORT), KOLKATA Vs. M/S E-TRANS SOLUTIONS PVT. LTD.
July 19, 2012
COMMR. OF CUSTOMS (PORT), KOLKATA Vs. M/S CONTROL ENGINEERING COMPANY
July 19, 2012
COMMR. OF S.T. Vs. CONSULTING ENGINEERING SERVICES (I) P. LTD.
March 16, 2012
COMMR. OF S.T. Vs. AVIVA GLOBAL SERVICES (BANG.) P. LTD.
February 21, 2012
COMPACT TOOLS Vs. CCE, INDORE
March 16, 2012
COMPOSITE TECHNOLOGIES PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
November 26, 2012
COMPUSERVE SYSTEMS PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
January 5, 2012
CONCEPT PHARMACEUTICALS LTD. Vs. COMMR. OF C. EX.
October 25, 2012
CONCORDE ZOOM Vs. COMMR. OF CUS., C. EX. & SERVICE TAX, HYDERABAD
August 27, 2012
CONSOLIDATED COIN CO. PVT. LTD. Vs. COMMISSIONER OF C. EX.
September 19, 2012
COSMOS CASTING INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
September 11, 2012
COSMOS ISPAT PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
June 26, 2012
COTTON CITY DEVELOPERS PVT. LTD. Vs. COMMR. OF C. EX. (S.T.)
August 2, 2012
CRISIL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 19, 2012
CROMPTON GREAVES LTD. Vs. COMMISSIONER OF C. EX.
September 7, 2012
CROSS WORD AGRO INDUSTRIES Vs. COMMISSIONER OF C. EX., RAJKOT
March 1, 2012
CROWN PRODUCTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NASHIK
April 20, 2012
CST AHMEDABAD Vs. M/S KLOCK DESMA MACHINERY PVT.LTD.
April 20, 2012
CST, AHMEDABAD Vs. M/S. INFINIUM MOTORS PVT. LIMITED
June 29, 2012
CST, CHENNAI Vs. M/S. VARIZON DATA SERVICES (I) (P) LTD.
May 9, 2012
CUMMINS TECHNOLOGIES INDIA LTD. Vs. COMMR. OF C. EX. & S.T.
December 4, 2012
DAGGER FORST TOOLS LTD. Vs. COMMISSIONER OF C. EX.
September 6, 2012
DAIFUKU INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
August 30, 2012
DAIKIN AIR CONDITIONING INDIA PVT. LTD Vs. COMMR. OF CUS., MUMBAI
May 3, 2012
DAIVESH N. SHAH & COMPANY Vs. COMMISSIONER OF S.T., AHMEDABAD
January 17, 2012
DANMET CHEMICALS P. LTD. Vs. COMMISSIONER OF C. EX.
August 28, 2012
DARSHAN TOURS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
November 23, 2012
DATAMATICS FINANCIAL SERVICE LTD. Vs. COMMR. OF SERVICE TAX
March 12, 2012
DAYA SHANKAR KAILASH CHAND Vs. COMMISSIONER OF C. EX. & S.T.
December 18, 2012
DECCAN CHARTERERS LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
December 6, 2012
DEEPAK FERTILIZER AND PETROCHEMICALS CORPN. LTD. Vs. C.C.E., BELAPUR
July 25, 2012
DEEPAK FERTILIZERS & PETROCHEMICALS CORPN. LTD. Vs. C.C.E.
November 12, 2012
DEEPAK TRANSPORT BUS SERVICE Vs. COMMISSIONER OF C. EX., PUNE-III
May 2, 2012
DELL INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
September 3, 2012
DELTA CONSULTANTS Vs. COMMISSIONER OF SERVICE TAX, DELHI
January 20, 2012
DEVI CHAND Vs. COMMISSIONER OF C. EX.
August 29, 2012
DHL LEMUIR LOGISTICS PVT. LTD. Vs. COMMISSIONER OF C. EX., MUMBAI
May 16, 2012
DHRU INDUSTRIAL CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR
August 8, 2012
DIAMOND CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL
May 23, 2012
DIKSAT TRANSWORLD LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
January 23, 2012
DILEEP INDUSTRIES (P) LTD. Vs. COMMISSIONER OF C. EX.
January 12, 2012
DILIP CONSTRUCTION Vs. COMMISSIONER OF CENTRAL EXCISE
January 18, 2012
DINESHCHANDRA V. PATEL Vs. COMMR. OF SERVICE TAX, AHMEDABAD
May 22, 2012
DIRECTORATE OF MARKETING & INSPECTION Vs. COMMISSIONER OF CENTRAL EXCISE
April 17, 2012
DIVYA TOURISM PVT. LTD. Vs. CST AHMEDABAD
September 25, 2012
DIWAN RAHUL NANDA Vs. COMMISSIONER OF CENTRAL EXCISE
March 6, 2012
DIX ENGINEERING PROJECT SERVICE P. LTD. Vs. C.C.E., MANGALORE
February 28, 2012
DLF LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
January 13, 2012
DOSHION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
October 31, 2012
DOSHION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
October 16, 2012
DR. REDDY?S LABORATORIES LTD. Vs. COMMISSIONER OF CUS., HYDERABAD
March 19, 2012
DRESSER RAND (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
June 13, 2012
DSCL SUGAR Vs. COMMISSIONER OF CENTRAL EXCISE, LUCKNOW
June 15, 2012
DSM ANTI-INFECTIVES INDIA LTD. Vs. COMMISSIONER OF C. EX., THANE-I
December 13, 2012
DURHAN SPINTEX & HOLDING PVT. LTD. Vs. COMMR. OF S.T., AHMEDABAD
August 3, 2012
DY. EXECUTIVE ENGINEER (CIVIL) Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS, & SERVICE TAX
October 25, 2012
EAST COAST CONSTRUCTIONS & INDUS. LTD. Vs. COMMR. OF S.T., KOLKATA
April 9, 2012
EAST INDIA UDYOG PVT. LTD. Vs. COMMR. OF CENTRAL EXCISE, GHAZIABAD
May 7, 2012
EAST WEST FREIGHT CARRIERS P. LTD. AND OTHERS Vs. COMMISSIONER OF CUSTOMS (IMPORT)
May 7, 2012
EASTERN COALFIELDS LTD. Vs. COMMISSIONER OF C. EX. & S.T., BOLPUR
September 3, 2012
EICHER GOOD EARTH LTD. Vs. COMMISSIONER OF SERVICE TAX, NEW DELHI
January 11, 2012
ELDI TECH Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
August 7, 2012
ELDYNE ELECTRO SYSTEMS PVT. LTD. Vs. COMMISSIONER OF S.T., KOLKATA
August 21, 2012
ELECTRICAL MANUFACTURING CO. LTD. Vs. COMMR. OF C. EX.
July 24, 2012
ELECTROTHERM INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
May 22, 2012
EMAMI LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
August 28, 2012
EMCON TECHNOLOGIES INDIA PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
November 16, 2012
EMMEL VHEELERS Vs. COMMISSIONER OF CENTRAL EXCISE, KOLHAPUR
December 13, 2012
ENDEKA CERAMICS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT-II
December 20, 2012
ENDURANCE TECHNOLOGIES PVT. LTD. Vs. COMMR. OF C. EX., CUS. & SERVICE TAX
April 27, 2012
ENERCON (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
October 29, 2012
ENGINEERING PROJECTS (INDIA) LTD. Vs. COMMR. OF SERVICE TAX, KOLKATA
September 13, 2012
ERNST & YOUNG (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX, NEW DELHI
June 5, 2012
ERODE MILK CONSUMER CO-OP. SOCIETY LTD. Vs. COMMR. OF C. EX., SALEM
July 17, 2012
ESCORTS CONSTRUCTION EQUIPMENTS LTD. Vs. COMMR. OF C. EX.
February 1, 2012
ESSAR OIL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
March 21, 2012
ESSAR PROJECT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BHAVNAGAR
October 4, 2012
EXEL RUBBER LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-I
February 29, 2012
EXRAYTECH INSPECTION SERVICE Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
March 13, 2012
FABRICO (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
June 27, 2012
FEATHERLITE PRODUCTS (P) LTD Vs. CCE
November 27, 2012
FEDERAL MOGUL GOETZE (INDIA) LTD. Vs. COMMISSIONER OF C. EX.
January 4, 2012
FEDERAL MOGUL GOETZE INDIA LTD. Vs. COMMR. OF C. EX.
January 12, 2012
FEDERATION OF GUJARAT STATE CHEMIST & DRUGGIST ASSOCIATION Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
February 28, 2012
FERRO SCRAP NIGAM LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
August 30, 2012
FERTILIZER CORPN. OF INDIA LTD. Vs. COMMISSIONER OF C. EX., RANCHI
April 12, 2012
FIBRE FOILS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 9, 2012
FILTRUM TOOLS & COMPONENTS (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-I
March 5, 2012
FLEMINGO (DFS) PVT. LTD. Vs. COMMISSIONER OF CUS., VISAKHAPATNAM
August 6, 2012
FORGE & BLOWER INDUSTRIES LTD. Vs. COMMR. OF C. EX., AHMEDABAD
July 2, 2012
FORGE & BLOWER INDUSTRIES LTD. Vs. COMMR. OF C. EX., AHMEDABAD-II
December 10, 2012
FOWLER WESTRAP (INDIA) PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
July 5, 2012
FREEWILL INFRASTRUCTURE PVT. LTD. Vs. COMMISSIONER OF C. EX., PUNE-I
November 20, 2012
G.K. EXPORTS Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
March 26, 2012
G.R. MOVERS Vs. COMMISSIONER OF CENTRAL EXCISE
November 6, 2012
G.R. POLYFILMS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V
December 18, 2012
GAMMON INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI
May 22, 2012
GANESH CYLINDERS Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
January 24, 2012
GANGOTRI ELECTROCASTINGS LTD. Vs. COMMISSIONER OF C. EX. & S.T., PATNA
April 17, 2012
GARUDA COTEX SHADES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
June 14, 2012
GAURI GANESHA REAL ESTATES Vs. COMMR. OF SERVICE TAX, BANGALORE
June 28, 2012
GEA PROCESS ENGINEER (I) PVT. LTD. Vs. COMMR. OF C. EX., VADODARA
April 2, 2012
GENNEX LABORATORIES LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
February 21, 2012
GIMPEX LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
June 6, 2012
GIRISH B. MISHRA Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
May 15, 2012
GLAXOSMITHKLINE CONSUMER HEALTHCARE LTD Vs. C.C.E.
September 4, 2012
GLOBAL DIGITAL COLOR LAB Vs. COMMISSIONER OF C. EX.
June 20, 2012
GLOBAL MARINE AGENCIES Vs. COMMISSIONER OF CUSTOMS (PREV.), JAIPUR
August 21, 2012
GLOBAL SYNTEX (BHL) LTD Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II
February 7, 2012
GLOBAL WASTE MANAGEMENT CELL Vs. COMMR. OF C. EX., JAIPUR
February 7, 2012
GLOSOFT TECHNOLOGIES PVT. LTD. Vs. COMMISSIONER OF C. EX., CALICUT
September 5, 2012
GLYPH INTERNATIONAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 21, 2012
GOKALDAS IMAGES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
October 10, 2012
GOLCHA TALC, GOLCHA SQUARE Vs. C.C.E., JAIPUR I
February 15, 2012
GOLDEN TOBACCO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 31, 2012
GOLDJYOTI POLYMERS PVT. LTD. Vs. COMMISSIONER OF C. EX., VAPI
April 2, 2012
GOMTI MOTORS Vs. COMMISSIONER OF CENTRAL EXCISE
January 6, 2012
GOODLUCK STEEL TUBES LTD. Vs. COMMISSIONER OF C. EX.
June 1, 2012
GOPINATH & SHARMA Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
June 12, 2012
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
April 12, 2012
GRCENVIEW LAND & BUILDING CON. LTD. Vs. CCE, CHANDIGARH-II
May 30, 2012
GREATER NOIDA INDUS. DEV. AUTHORITY Vs. COMMR. OF C. EX., NOIDA
November 8, 2012
GUJARAT ADANI PORT LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
November 8, 2012
GUJARAT AMBUJA EXPORTS LTD. Vs. COMMR. OF C. EX., AHMEDABAD
August 21, 2012
GUJARAT CO-OP. MILK MKTG. FEDERATION LTD. Vs. C.C.E., VADODARA
May 9, 2012
GUJARAT FLYING CLUB Vs. COMMISSIONER OF C. EX., VADODARA
March 21, 2012
GUJARAT GAS CO. LTD. Vs. COMMISSIONER OF SERVICE TAX, SURAT
August 23, 2012
GUJARAT GREEN REVOLUTION CO. LTD. Vs. COMMR. OF C. EX., VADODARA
January 9, 2012
GUJARAT INSECTICIDES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
June 19, 2012
GUJARAT NRE COKE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
April 10, 2012
GUJARAT RECLAIM & RUBBER PRODUCTS LTD. Vs. COMMR. OF C. EX., SURAT
May 1, 2012
GUJARAT RECLAIM & RUBBER PRODUCTS LTD. Vs. COMMR. OF C. EX., SURAT-II
October 12, 2012
GULABRAO BALIRAM PATIL Vs. COMMISSIONER OF CENTRAL EXCISE
May 18, 2012
GUPTA COAL FIELD & WASHERIES LTD. Vs. COMMR. OF SERVICE TAX
April 12, 2012
GVK POWER & INFRASTRUCTURE LTD. Vs. C.C.E., VISAKHAPATNAM
August 7, 2012
H.R. INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE, JALANDHAR
July 13, 2012
HAIDERGARH CHINI MILLS Vs. COMMR. OF CUS., C. EX & S.T., LUCKNOW
May 14, 2012
HAL OFFSHORE LTD. Vs. COMMISSIONER OF CUSTOMS
November 7, 2012
HALDIA PETROCHEMICALS LTD. Vs. COMMISSIONER OF CUS. (PORT), KOLKATA
January 11, 2012
HANDA REFRIGERATION Vs. COMMISSIONER OF C. EX., GURGAON
June 27, 2012
HANSRAJ SURESH KUMAR Vs. COMMISSIONER OF C. EX., CHANDIGARH-II
June 18, 2012
HARKARAN DASS VEDPAL Vs. C.C., LUDHIANA
March 5, 2012
HARPAL SINGH Vs. COMMISSIONER OF C. EX.
March 28, 2012
HAWKINS COOKERS LTD. Vs. COMMISSIONER OF C. EX., ALLAHABAD
July 30, 2012
HAZARI TRADING CO. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
June 13, 2012
HAZIRA LNG PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
March 6, 2012
HBD PACKAGING (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NOIDA
June 26, 2012
HCL INFOSYSTEMS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PONDICHERRY
May 3, 2012
HEMA ENGG. INDUS. LTD. Vs. COMMISSIONER OF SERVICE TAX, NEW DELHI
October 8, 2012
HERO HONDA MOTORS LTD. Vs. COMMISSIONER OF SERVICE TAX, NEW DELHI
March 12, 2012
HERO MOTOCORP LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-III
June 7, 2012
HERO MOTOCORP LTD. Vs. COMMISSIONER OF C. EX., DELHI-II, GURGAON
August 21, 2012
HETERO LABS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-I
July 17, 2012
HEUBACH COLOUR PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT
January 10, 2012
HI-BUILD COATING (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
August 31, 2012
HIMACHAL PRADESH EX-SERVICEMEN CORPORATION Vs. C.C.E.
May 24, 2012
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BELAPUR
August 17, 2012
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., ALLAHABAD
May 7, 2012
HINDUJA FOUNDRIES LTD. Vs. COMMISSIONER OF CUS. (IMPORT)
September 13, 2012
HINDUJA FOUNDRIES LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
March 20, 2012
HINDUSTAN AUTOHOUSE PVT. LTD. Vs. COMMISSIONER OF C. EX., JAIPUR
March 20, 2012
HINDUSTAN COCA COLA BEVERAGES (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
July 2, 2012
HINDUSTAN COCA COLA BEVERAGES (P.) LTD. Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX, HYDERABAD
February 3, 2012
HINDUSTAN COCA COLA BEVERAGES PVT. LTD. Vs. C.C.E., ALLAHABAD
October 26, 2012
HINDUSTAN DORR OLIVER LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
May 2, 2012
HINDUSTAN GUM & CHEMICALS LTD. Vs. COMMR. OF C. EX., AHMEDABAD
May 3, 2012
HINDUSTAN MACHINE TOOLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
July 31, 2012
HINDUSTAN NATIONAL GLASS & INDUS. LTD. Vs. COMMR. OF C. EX., ROHTAK
November 1, 2012
HINDUSTAN PETROLEUM CORPN. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
June 28, 2012
HINDUSTAN PETROLEUM CORPN. LTD. Vs. COMMR. OF C. EX.
June 7, 2012
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 6, 2012
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. COMMR. OF CUS., KANDLA
June 12, 2012
HINDUSTAN STEELWORKS CONST. LTD. Vs. C.C.E., C. & S.T., VISAKHAPATNAM-II
August 23, 2012
HINDUSTAN ZINC LTD. Vs. CCE, JAIPUR I
November 22, 2012
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
September 28, 2012
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CUS. & C. EX., JAIPUR
March 30, 2012
HINDUSTHAN COCA COLA BEVERAGES PVT. LTD. Vs. C.C.E. & S.T., PATNA
May 24, 2012
HIRA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
February 22, 2012
HITACHI HOME & LIFE SOLUTION (INDIA) LTD. Vs. C.C. (IMPORTS), NHAVA SHEVA
December 20, 2012
HONDA MOTOR CYCLES & SCOOTER INDIA PVT. LTD. Vs. C.C.E., DELHI III
April 24, 2012
HOTLINE ELECTRONICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NOIDA
December 3, 2012
HP STATE ELECTRONICS DEV. CORPN. LTD. Vs. COMMR. OF C. EX., CHANDIGARH
May 18, 2012
HR ENTERPRISES Vs. COMMISSIONER OF CUSTOMS (ICD), NEW DELHI
June 8, 2012
I.A. DHAS Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
July 2, 2012
I.C. FINANCIAL ANALYSTS OF INDIA Vs. C.C. & C.E., HYDERABAD-II
July 31, 2012
I.P. PATEL & CO. Vs. COMMISSIONER OF CUSTOMS (AIRPORT), MUMBAI
October 9, 2012
I.S.E. SECURITIES AND SERVICES LTD. Vs. COMMR. OF SERVICE TAX, MUMBAI-II
September 20, 2012
IBM INDIA PVT. LTD Vs. COMMISSIONER OF C. EX. & S.T., LTU, BANGALORE
May 14, 2012
IDAA INFRASTRUCTURE P. LTD. Vs. COMMR. OF SERVICE TAX
November 23, 2012
IDEAL ROAD BUILDERS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
January 9, 2012
IDEAL ROAD BUILDERS PVT. LTD. Vs. COMMISSIONER OF S.T.
December 14, 2012
IDMC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
April 4, 2012
IDS SYSTEMS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
April 18, 2012
IILM FILM & MEDIA SCHOOL Vs. COMMR. OF SERVICE TAX
October 8, 2012
IMPERIAL GRANITES PVT. LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
February 10, 2012
IN RE: FEDERATION OF INDIAN MICRO AND SMALL AND MEDIUM ENTERPRISES Vs. STATE
December 3, 2012
IND SWIFT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 6, 2012
INDCHEMIE HEALTH SPECIALITIES PVT. LTD. Vs. COMMR. OF C. EX., DAMAN
June 6, 2012
INDIA TRIMMINGS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, & SERVICE TAX, COIMBATORE
August 29, 2012
INDIA TRIMMINGS PVT. LTD. Vs. COMMISSIONER OF C. EX., COIMBATORE
August 7, 2012
INDIAN ACRYLIC LTD. Vs. COMMISSIONER OF C. EXCISE, CHANDIGARH-II
July 19, 2012
INDIAN CHAIN PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
February 17, 2012
INDIAN EXPLOSIVES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
June 13, 2012
INDIAN EXTRUSIONS Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI
March 6, 2012
INDIAN FARMERS FERTILIZER CO-OP. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
September 12, 2012
INDIAN FARMERS FERTILIZER CO-OP. LTD. Vs. C.C.EX., CUS. & S.T., BBSR-I
July 5, 2012
INDIAN HOTELS CO. LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI-I
May 16, 2012
INDIAN INSTITUTE OF MANAGEMENT Vs. COMMISSIONER OF S.T., BANGALORE
May 17, 2012
INDIAN METALS & ALLOYS MFG. CO. Vs. COMMISSIONER OF C. EX., KOLKATA-IV
November 23, 2012
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BBSR-I
July 13, 2012
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-VI
February 8, 2012
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA
December 3, 2012
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX., PATNA
June 20, 2012
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
July 20, 2012
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GOA
January 6, 2012
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
December 18, 2012
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CUS. (PREV.), PATNA
July 2, 2012
INDIAN POTASH LTD Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD
April 20, 2012
INDIAN WOOD PRODUCTS CO. LTD. Vs. COMMISSIONER OF C. EX.
July 25, 2012
INDOFIL CHEMICALS CO. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
November 21, 2012
INDU NISSAN OXO CHEMICAL INDUSTRIES Vs. COMMR. OF CUS., KANDLA
September 11, 2012
INDUSTRIAL ENTERPRISES (DETERGENTS) Vs. COMMR. OF C. EX., BHOPAL
June 26, 2012
INGRAM MICRO INDIA LTD. Vs. COMMISSIONER OF CUS. (IMPORT)
November 8, 2012
INOX AIR PRODUCTS LTD Vs. COMMISSIONER OF C. EX.
November 14, 2012
INOX INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
March 20, 2012
INTERGLOBE ENTERPRISES LTD. Vs. COMMISSIONER OF C. EX.
January 10, 2012
INTERNATIONAL KNITTING LTD. Vs. COMMISSIONER OF C. EX., MUMBAI
March 28, 2012
INTERNATIONAL OVERSEAS SERVICES Vs. COMMISSIONER OF SERVICE TAX
July 9, 2012
INTERNATIONAL PANAACEA LTD. Vs. COMMR. OF CENTRAL EXCISE, DELHI-II
March 12, 2012
INTEROCEAN SHIPPING CO. Vs. COMMISSIONER OF SERVICE TAX
November 12, 2012
ISHAAN LABS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
July 3, 2012
ISHWAR METAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
August 24, 2012
ITC LTD. Vs. COMMISSIONER OF SERVICE TAX, NEW DELHI
January 23, 2012
ITC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SALEM
August 6, 2012
ITC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELAPUR
August 2, 2012
J.B.M. AUTO COMPONENTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
June 25, 2012
J.K. CONSTRUCTIONS Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
June 13, 2012
J.K. LAXMI CEMENT LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
June 25, 2012
J.M. FINANCIAL SERVICES P. LTD. Vs. COMMR. OF SERVICE TAX, MUMBAI
February 3, 2012
J.S. GUPTA & SONS Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
March 21, 2012
JABALPUR MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
March 13, 2012
JAGAT MACHINERY MANUFACTURERS P. LTD. Vs. C.C.E.
November 19, 2012
JAI SHAKTHI ENGINEERING & CONSTRUCTIONS Vs. COMMR. OF C. EX., RAJKOT
March 5, 2012
JAIN & CO. Vs. COMMISSIONER OF CENTRAL EXCISE
May 16, 2012
JAIN CERAMIC COLOURS & COATINGS PVT. LTD. Vs. COMMR. OF C. EX., JAIPUR-I
August 28, 2012
JAIPUR NAGAR NIGAM Vs. COMMISSIONER OF CENTRAL EXCISE
December 18, 2012
JAISU DREDGING & SHIPPING Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
October 29, 2012
JAMAL HAIDER SIDDIQUI Vs. C.C.E., ALLAHABAD
March 5, 2012
JAY FORMULATION LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
September 21, 2012
JAYCHAKRA CHEMICALS, SHIVA CHEMICALS, AGRO NEEDS AND MANI AGRO CHEM Vs. CCE SALEM
June 8, 2012
JCB INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
April 16, 2012
JEKSON HYDRAULIC LTD Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
April 13, 2012
JET AIRWAYS (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI-I
February 29, 2012
JET AIRWAYS (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, THANE-II
April 16, 2012
JEYPORE SUGAR CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
August 7, 2012
JINDAL INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, KANDLA
May 30, 2012
JINDAL STEEL & POWER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 30, 2012
JMC PROJECTS (INDIA) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-II
July 25, 2012
JOLLYBOARD LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
June 8, 2012
JSW STEEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE, THANE
March 2, 2012
JSW STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, THANE-I
February 28, 2012
JSW STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, THANE-I
March 1, 2012
JSW STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
May 22, 2012
JUBILANT LIFE SCIENCES LTD. Vs. COMMISSIONER OF C. EX.
October 5, 2012
JUMBO MINING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
October 15, 2012
JYOTI ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD
June 22, 2012
JYOTI STRUCTURES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NASIK
May 21, 2012
JYOTI STRUCTURES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 6, 2012
K. JAWAHAR Vs. COMMR. OF C. EX.
July 26, 2012
K. SEERANGAN Vs. COMMISSIONER OF CENTRAL EXCISE, SALEM
June 11, 2012
K.D. CHAUDHARY Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
September 3, 2012
K.K. POLYCOLOR INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HALDIA
December 28, 2012
K.P. ABDUL MAJEED Vs. COMMISSIONER OF CUSTOMS, COCHIN
May 7, 2012
KALATHIL BROTHERS CONSTRUCTION CO. (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX
January 11, 2012
KALPATARU PAPERS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
August 27, 2012
KALPATARU POWER TRANSMISSION LTD. Vs. COMMR. OF C. EX.
January 2, 2012
KALPENA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
August 1, 2012
KALYANI GERDAU STEELS LTD. Vs. COMMR. OF C. EX., TIRUPATI
August 6, 2012
KALYANI HAYES LEMMERZ LTD. Vs. COMMISSIONER OF C. EX., PUNE-III
April 20, 2012
KANAN BISWAS Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-III
February 22, 2012
KANIA (INDIA) Vs. COMMISSIONER OF CENTRAL EXCISE
September 24, 2012
KARAMCHAND APPLIANCES PVT. LTD. Vs. COMMR. OF C. EX., CHANDIGARH
June 25, 2012
KARNATAKA AGRO CHEMICALS Vs. COMMISSIONER OF C. EX., BANGALORE
September 20, 2012
KARNATAKA AGRO CHEMICALS Vs. COMMR. OF C. EX., BANGALORE
February 2, 2012
KARNATAKA CONVEYORS AND SYSTEMS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX (APPEAL)
October 8, 2012
KARNAVATI AVIATION PVT. LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD
October 29, 2012
KATRINA R. TURCOTTE Vs. COMMISSIONER OF SERVICE TAX, MUMBAI-I
October 9, 2012
KAUSHAL SOLAR EQUIP. PVT. LTD. Vs. COMMR. OF SERVICE TAX, PUNE-III
January 31, 2012
KAYSONS PLASTO PRINT INDUSTRIES Vs. COMMISSIONER OF C. EX., KOLHAPUR
June 27, 2012
KB POWER CARE PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
November 16, 2012
KHANDELWAL CONSTRUCTION CO. Vs. COMMISSIONER (APPEALS), JAIPUR
August 29, 2012
KHATAU NARBHERAM & COMPANY Vs. COMMR. OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX, BBSR II
March 2, 2012
KHURL VISION Vs. COMMISSIONER OF CENTRAL EXCISE, LUDHIANA
March 16, 2012
KHUSHIRAM M. RATANCHANDANI Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
July 23, 2012
KICH INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
November 22, 2012
KIJIJI (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX.
September 6, 2012
KILITCH DRUGS (INDIA) LTD. Vs. COMMISSIONER OF C. EX., MUMBAI-IV
April 9, 2012
KINGFISHER AIRLINES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
March 26, 2012
KINGFISHER AIRLINES LTD. Vs. COMMISSIONER OF SERVICE TAX
May 28, 2012
KIOCL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
May 31, 2012
KIRTI DYES & CHEMICALS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
May 1, 2012
KISAN SAHKARI CHINI MILLS Vs. COMMISSIONER OF SERVICE TAX, NOIDA
May 22, 2012
KISAN SAHKARI CHINI MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT II
February 8, 2012
KISAN SAHKARI CHINI MILLS LTD. Vs. COMMR. OF C. EX., LUCKNOW (U.P.)
May 9, 2012
KITEC INDUSTRIES (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
January 20, 2012
KONGOVI ELECTRONICS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
August 3, 2012
KOTA PENSIONERS HITKARI SAHAKARI SAMITI LTD. Vs. C.C.E., JAIPUR
November 27, 2012
KOTDWAR STEELS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-I
March 14, 2012
KRISHNA FINANCIAL SERVICES Vs. COMMISSIONER OF C. EX.
August 29, 2012
KRISHNA MOHAN BEVERAGES & CONSTNS. P. LTD. Vs. C.C.E., VISAKHAPATNAM
September 4, 2012
KUMAR?S COTEX LIMITED Vs. COMMISSIONER OF CUSTOMS, GUNTUR
June 13, 2012
KUSHWAH ELECTRIC WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
August 7, 2012
KUTTUKARAN TRADING VENTURES Vs. COMMR. OF C. EX., CUS. AND S.T., COCHIN
April 30, 2012
KWALITY FUN FOODS & RESTAURANT P. LTD. Vs. C.C.E., COIMBATORE
January 31, 2012
L.N.M. AUTO INDUSTRIES PVT. LTD. Vs. COMMR. OF CENTRAL EXCISE, DELHI-IV
March 22, 2012
LABH CONSTRUCTION Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
March 30, 2012
LACTO COSMETICS (VAPI) PVT. LTD. Vs. COMMISSIONER OF C. EX., DAMAN
September 7, 2012
LAFARGE INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
July 10, 2012
LALIT CONSTRUCTIONS Vs. COMMISSIONER OF CENTRAL EXCISE, RAIGAD
February 23, 2012
LANDIS + GYR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V
December 4, 2012
LARK CHEMICALS PVT. LTD. Vs. COMMR. OF CUS., CSI AIRPORT, MUMBAI
December 17, 2012
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
February 7, 2012
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF C. EX., VADODARA-II
November 7, 2012
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
March 27, 2012
LAVKUSH TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
February 3, 2012
LAWN TEXTILE MILLS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SALEM
August 29, 2012
LCS CITY MAKERS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
May 3, 2012
LEAR AUTOMOTIVE INDIA LTD. Vs. COMMISSIONER OF C. EX., VADODARA-II
November 30, 2012
LEMON TREE HOTEL Vs. COMMR. OF C. EX., HYDERABAD
September 10, 2012
LIFE CARE MEDICAL SYSTEMS Vs. COMMISSIONER OF SERVICE TAX
June 21, 2012
LINTAS INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
July 3, 2012
LION SECURITIES SERVICES Vs. COMMISSIONER OF S.T.
April 12, 2012
LOREAL INDIA PRIVATE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-I
January 6, 2012
LOREAL INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
June 14, 2012
LOTE PARSHURAM ENVIRONMENT PROTECTION CO-OP SOCIETY LTD. Vs. C.C.E.
July 27, 2012
LSE SECURITIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE, LUDHIANA
May 7, 2012
LUBRIZOL ADVANCED MATERIALS INDIA PVT. LTD. Vs. C.C.E., VADODARA-I
December 6, 2012
LUMBINI BEVERAGES PVT. LTD. Vs. COMMISSIONER OF C. EX., PATNA
May 15, 2012
LUMIX EXPORT & IMPORT Vs. COMMISSIONER OF CUSTOMS, CHENNAI
June 7, 2012
LYNX COMMUNICATION SYSTEMS PVT. LTD. Vs. COMMR. OF C. EX., VADODARA
November 2, 2012
M. SENGALVARAYAN Vs. COMMR. OF C. EX. (SERVICE TAX)
July 24, 2012
M.D. ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
September 28, 2012
M.D. SHIPPING AGENCY Vs. COMMISSIONER OF CUSTOMS
May 31, 2012
M.K. SHIPPING SERVICES Vs. COMMISSIONER OF CUSTOMS (GEN.), MUMBAI
May 22, 2012
M.K. TELECOM Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
April 11, 2012
M.M. CONSTRUCTIONS Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
April 10, 2012
M.P. BISCUITS (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD
April 17, 2012
M.R. COATINGS (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
March 5, 2012
M.S. ASSOCIATES Vs. COMMISSIONER OF SERVICE TAX, NEW DELHI
February 21, 2012
M/S ACE HYGIENE PRODUCTS PVT. LTD. Vs. CCE VAPI
June 8, 2012
M/S AMIT AYURVEDIC & COSMETICS (INDIA) PVT. LTD. Vs. CCE DAMAN
June 6, 2012
M/S ASHIMA LIMITED Vs. CCE AHMEDABAD
October 26, 2012
M/S BAID INTERNATIONAL SERVICES Vs. COMMR. OF SERVICE TAX, KOLKATA
April 16, 2012
M/S BALAR MARKETING PVT. LTD. Vs. CCE, JAIPUR-I
March 15, 2012
M/S BANGIYA GRAMIN VIKASH BANK Vs. COMMR. OF CENTRAL EXCISE & SERVICE TAX, SILIGURI
June 6, 2012
M/S BANK OF RAJASTHAN LIMITED Vs. CCE, JAIPUR
February 27, 2012
M/S CADBURY INDIA LTD Vs. CCE, INDORE
January 10, 2012
M/S CARTER HYDRAULIC POWER PVT. LTD. Vs. COMMR. OF CENTRAL EXCISE, KOLKATA VII
May 14, 2012
M/S CHITTARANJAN LOCOMOTIVE WORKS Vs. COMMR. OF CENTRAL EXCISE, BOLPUR
March 28, 2012
M/S CURRENCY CABLES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOL. VI
December 5, 2012
M/S DENSO HARYANA PRIVATE LIMITED (DHNA) Vs. CCE, DELHI-III
February 3, 2012
M/S DREAM BAKE PVT. LTD. Vs. COMMR. OF CENTRAL EXCISE, KOL. VII
May 14, 2012
M/S DYNAMIC INDUSTRIES LTD. Vs. CCE AHMEDABAD
June 1, 2012
M/S DYNAMIC PLASTIC CORPORATION, M/S DYNAMIC POLY PLAST, SHRI C.B. SHARMA AND SHRI SHRISHRAM YADAV Vs. CCE DAMAN
May 9, 2012
M/S HINDUSTHAN NATIONAL GLASS & INDUSTRIES Vs. COMMR. OF CENTRAL EXCISE, KOLKATA IV
March 1, 2012
M/S IMDC LTD Vs. CCE VADODARA
March 14, 2012
M/S JAKSONS LTD. Vs. CCE DAMAN
June 1, 2012
M/S K. S. REFRACTORIES LTD. Vs. COMMR. OF CENTRAL EXCISE & CUSTOMS, BBSR II
February 27, 2012
M/S KALINGA EQUIPMENT PVT. LTD. Vs. COMMR. OF CENTRAL EXCISE, KOL.V
May 14, 2012
M/S LANDIS + GYR LTD. Vs. COMMR. OF CENTRAL EXCISE, KOLKATA V
May 14, 2012
M/S LOKNATH PRASAD GUPTA Vs. CCE, NEW DELHI
January 16, 2012
M/S LORDS CHEMICALS LTD. Vs. COMMR. OF CENTRAL EXCISE, HALDIA
May 14, 2012
M/S M. M. INDUSTRIES Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
December 3, 2012
M/S MADAN BABU KESARWANI Vs. CCE, ALLAHABAD
April 2, 2012
M/S MEGHMANI INDUSTRIES LTD. Vs. CCE AHMEDABAD
April 12, 2012
M/S METALMAN INDUSTRIES LTD. Vs. CCE, INDORE
February 29, 2012
M/S MICRO INKS LTD. Vs. CCE VAPI
April 3, 2012
M/S MOONGIPA ROADWAYS PVT. LTD Vs. CCE, DELHI-I
April 20, 2012
M/S NEILY GARMENTS Vs. CCE VAPI
June 1, 2012
M/S NILACHAL IRON & POWER LTD. Vs. COMMR. OF CENTRAL EXCISE & SERVICE TAX, JSR
March 22, 2012
M/S ORISSA MINING CORPORATION LTD. Vs. COMMR. OF CENTRAL EXCISE, CUSTOMS, SERVICE TAX, BBSR
March 23, 2012
M/S PARMARTH STEEL & ALLOYS (P) LTD. Vs. CCE, MEERUT-I
February 3, 2012
M/S PRINCE AQUA PVT. LTD. Vs. COMMR. OF CENTRAL EXCISE, KOLKATA III
March 28, 2012
M/S R.B. POLYMERS LTD. Vs. CST AHMEDABAD
April 24, 2012
M/S RAJDHANI CRAFTS Vs. CCE, JAIPUR
January 31, 2012
M/S RANASARIYA POLYPACK PVT. LTD. Vs. CCE AHMEDABAD
June 1, 2012
M/S RANCHI SECURITY (P) LTD. Vs. COMMR. OF CENTRAL EXCISE & S.TAX, RANCHI
May 1, 2012
M/S S.K. MOBILE Vs. CCE RAJKOT AND VICE VERSA
April 20, 2012
M/S SENBO INDUSTRIES LTD. Vs. COMMR. OF CENTRAL EXCISE, KOLKATA VII
May 14, 2012
M/S SHREE KAMREJ VIBHAG SAHAKARI KHAND UDYOG MANDLI LTD. Vs. CCE SURAT
June 8, 2012
M/S SHREE T.K. WARANA SSK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-II
October 23, 2012
M/S SRI VASAVI INDUSTRIES LTD. SHRI N.K. DAS SHRI ARJALA SATYANARAYANA Vs. COMMR. OF CENTRAL EXCISE, BOLPUR
May 1, 2012
M/S SUN DEVELOPMENTS & SOLUTIONS Vs. CST AHMEDABAD.
April 20, 2012
M/S SURAT BEVERAGES PVT. LTD. Vs. CCE VAPI
June 1, 2012
M/S THE NEXT Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
December 3, 2012
M/S V.V.F. LTD. Vs. CCE DAMAN
June 6, 2012
M/S VEENA INDUSTRIES LTD Vs. CCE VAPI
May 9, 2012
M/S VIVACITY WOVEN SACK PVT. LTD. Vs. CCE SURAT
June 1, 2012
M/S. A.S.K. CHEMICALS FOUNDRY SOLUTION INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, JAMSHEDPUR
May 11, 2012
M/S. ADHUNIK CORPN. LTD. Vs. CC (PORT), KOLKATA
July 3, 2012
M/S. ADVANCE VALVE PVT. LTD. Vs. CCE, NOIDA
August 23, 2012
M/S. AGNIPLAST PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
July 27, 2012
M/S. ALEMBIC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
June 7, 2012
M/S. APAR INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELAPUR
October 29, 2012
M/S. API POLYMERS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE DELHI I
April 25, 2012
M/S. APPOLO TYRES LIMITED Vs. CCE, VADODARA
June 29, 2012
M/S. ARROW NET COMPUTERS Vs. COMMISSIONER OF CUSTOMS, TUTICORIN
April 30, 2012
M/S. ARVIND LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
June 7, 2012
M/S. ASSAM BENGAL VEENER TRADERS Vs. COMMR. OF CENTRAL EXCISE, KOL. I
March 1, 2012
M/S. B.K. COLOUR LAB Vs. COMMISSIONER OF CENTRAL EXCISE JAIPUR I
April 11, 2012
M/S. BACHA MOTORS PVT. LIMITED Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
November 1, 2012
M/S. BAJAJ HINDUSTAN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE RESPONDENT MEERUT I
November 29, 2012
M/S. BANCO PRODUCTS (INDIA) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA
October 23, 2012
M/S. BENGAL CHEMICALS & PHARMACEUTICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-III
July 23, 2012
M/S. BHARAT PARENTARALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE VADODARA
October 23, 2012
M/S. BURN STANDARD CO. LTD. Vs. CCE, SALEM
July 30, 2012
M/S. CHETNA ZARDA COMPANY, M/S. KRIPA TOBACCO MARKETING Vs. S.K. MALL, AR
July 6, 2012
M/S. CORDS CABLE INDUSTRIES LTD. Vs. CCE, JAIPUR
March 23, 2012
M/S. CORPORATE ISPAT ALLOYS LTD. Vs. COMMR. OF CENTRAL EXCISE, BOLPUR
April 12, 2012
M/S. CRAFT CORNER PAPER MILLS LTD. Vs. CCE DAMAN
August 24, 2012
M/S. DARBAR TRANSPORT COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE JAIPUR
April 24, 2012
M/S. DELTA ELECTRONICS Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE, MEERUT
April 19, 2012
M/S. DUMDUM VALVES & BEARINGS (P) LTD. Vs. COMMR. OF CENTRAL EXCISE, KOLKATA-II
November 23, 2012
M/S. ENGINEERS PROJECTS (I) LTD. Vs. COMMR. OF CENTRAL EXCISE, SHILLONG
November 29, 2012
M/S. EPCOS INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-III
April 23, 2012
M/S. FARMANIA STEEL WORKS Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
April 26, 2012
M/S. FIEM INDUSTRIES LIMITED Vs. CCE, CHENNAI - III
May 11, 2012
M/S. G.T.Z.(I) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-VII
May 7, 2012
M/S. GANGA CARRIERS (P) LTD. AND SHRI SANJIV KUMAR CHOUDHARY Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, PATNA
March 26, 2012
M/S. GATES INDIA PVT. LTD. Vs. CCE, DELHI-IV
April 17, 2012
M/S. GAURAV PHARMA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, GHAZIABAD
December 26, 2012
M/S. GE INDIA IND.-L PVT. LTD. Vs. CCE, PONDICHERRY
May 8, 2012
M/S. GOKULCHAND TEXTURISERS Vs. CCE SURAT
July 20, 2012
M/S. GUJARAT ALKALIES CHEMICALS LIMITED Vs. CCE, VADODARA
July 3, 2012
M/S. GUJARAT GUARDIAN LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE SURAT
October 23, 2012
M/S. GUJARAT STATE SEEDS CERTIFICATION AGENCY Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD
June 5, 2012
M/S. HANSA TUBES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE CHANDIGARH
November 27, 2012
M/S. HIGH TECH ENGINEERS Vs. C.C., NEW DELHI
January 11, 2012
M/S. HINDUSTAN LEVER LTD. Vs. CCE, CHENNAI
May 2, 2012
M/S. HINDUSTHAN SEALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-IV
March 26, 2012
M/S. HUSSEIN SHETH & SONS Vs. CC JAMNAGAR
November 5, 2012
M/S. I.D.M.C. LIMITED Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
August 8, 2012
M/S. INGRAM MICRO INDIA LTD. Vs. CC, AIRPORT & AIR CARGO, CHENNAI
May 3, 2012
M/S. INTAS PHARMACEUTICALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD
June 1, 2012
M/S. JAI JUICES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE JAMMU
April 27, 2012
M/S. JIVANT ENTERPRISE Vs. CST, AHMEDABAD
June 29, 2012
M/S. KALPTARU PAPER LTD. Vs. CCE AHMEDABAD
July 17, 2012
M/S. KANSARA MODLER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE JAIPUR
November 30, 2012
M/S. KGISL TRUST Vs. CE (ST), COIMBATORE
May 9, 2012
M/S. KUMAR COTTON MILLS (P) LTD. Vs. CCE AHMEDABAD
July 19, 2012
M/S. KUNAL TRAVELS (CARGO) SHRI BHARAT H. UMRANIYA Vs. COMMISSIONER OF CUSTOMS KANDLA
October 29, 2012
M/S. LAKSHMI MACHINE WORKS LTD. Vs. CCE, COIMBATORE
July 13, 2012
M/S. LAULS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE DELHI IV
November 22, 2012
M/S. LOYOLA INSTITUTE OF BUSINESS ADMINISTRATION (LIBA) Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
May 7, 2012
M/S. MAA SAMLESWARI SPONGE IRON LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX, BBSR-II
February 24, 2012
M/S. MAA TARINI PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX, BHUBANESWAR-I
July 26, 2012
M/S. MADRAS CEMENTS LTD. Vs. CCE, MADURAI
July 13, 2012
M/S. MAGMA FINCORP LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
January 30, 2012
M/S. MANGALORE REFINERY & PETROCHEMICALS LIMITED. Vs. THE COMMISSIONER OF CUSTOMS MANGALORE
August 8, 2012
M/S. MAYUR SALES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
July 23, 2012
M/S. MCNALLY BHARAT ENGINEERING COMPANY LTD Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
March 14, 2012
M/S. MITTAL PIGMENTS PVT. LTD. Vs. CCE, JAIPUR-I
December 24, 2012
M/S. N.B. FOOTWEAR LTD. Vs. CCE, CHENNAI
May 4, 2012
M/S. NATURAL PETROCHEMICALS PVT. LIMITED Vs. COMMISSIONER OF CUSTOMS KANDLA
August 23, 2012
M/S. NEO STRUCTO CONSTRUCTION LTD. Vs. CCE SURAT
July 2, 2012
M/S. NEO STRUCTO CONSTRUCTION LTD. Vs. CCE SURAT
August 24, 2012
M/S. NIRMA LTD. Vs. CCE VADODARA
December 7, 2012
M/S. NORTH EASTERN TUBES LTD. Vs. COMMR. OF CENTRAL EXCISE & SERVICE TAX, GUWAHATI
April 26, 2012
M/S. OLYMPIA CREATIONS UNLIMITED Vs. CCE SURAT
December 3, 2012
M/S. ORISSA SPONGE IRON LTD. Vs. CCE, BBSR-II
July 24, 2012
M/S. OSWAL HANDICRAFTS Vs. CC KANDLA
November 5, 2012
M/S. P. GAUTAM AND COMPANY Vs. COMMISSIONER OF SERVICE TAX, AHMEDBAD
June 7, 2012
M/S. PAPER PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOL-III
March 20, 2012
M/S. PATEL CONSTRUCTIONS Vs. COMMISSIONER OF SERVICE TAX AHMEDABAD
June 7, 2012
M/S. PATEL STATIONERS PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
December 31, 2012
M/S. PEASS INDUSTRIAL ENGINEERS LTD. Vs. CCE. VAPI
July 23, 2012
M/S. POWERBAND Vs. COMMISSIONER OF CENTRAL EXCISE DAMAN
June 1, 2012
M/S. PRESSTRESSED CONCRETE INDUSTRIES Vs. CCE, INDORE
August 27, 2012
M/S. PRINCE PIPES AND FITTINGS PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
June 5, 2012
M/S. PURE ENTERPRISES PVT. LTD. Vs. CCE AHMEDABAD
August 6, 2012
M/S. R.N. LALL & BROS Vs. COMMR. OF CUSTOMS (AIRPORT & ADMN.), KOLKATA
August 23, 2012
M/S. RANE NSK STEERING SYSTEMS LTD Vs. CCE, CHENNAI - III
May 11, 2012
M/S. RITZBURY INDIA (P) LTD. CCE, CHENNAI Vs. CCE, CHENNAI M/S. RITZBURY INDIA (P) LTD.
May 2, 2012
M/S. ROOTS INDUSTRIES LTD. Vs. CCE, COIMBATORE
May 2, 2012
M/S. SANGHI INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
November 7, 2012
M/S. SARAF METAL WORKS Vs. COMMR. OF CENTRAL EXCISE, KOL. I
May 14, 2012
M/S. SATYA PAL KAPOOR & SONS Vs. COMMISSIONER OF CUSTOMS, KOLKATA
July 30, 2012
M/S. SAUMYA MINING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SHILLONG
September 12, 2012
M/S. SAVITA OIL TECHNOLOGIES LIMITED AND SHRI A.N. KASHID Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
August 23, 2012
M/S. SAWAN ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
June 7, 2012
M/S. SELVI PAPER MILLS (P) LTD. Vs. CCE, COIMBATORE
September 6, 2012
M/S. SERVALL ENGINEERING WORKS (P) LTD. Vs. CCE, SALEM
September 6, 2012
M/S. SHREE RAJASTHAN SYNTEX LTD. Vs. CCE, JAIPUR-II
August 23, 2012
M/S. SHRI RAM CABLES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE JAIPUR I
April 30, 2012
M/S. SHRI SIDDHI INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
October 29, 2012
M/S. SIMBHAOLI SUGARS MILLS LTD. Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE, MEERUT II
April 24, 2012
M/S. SISCO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE ALLAHABAD
October 25, 2012
M/S. SUN CHLORIDE PVT. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE SURAT
July 6, 2012
M/S. SUNDEEP ELECTRODES PVT. LTD. Vs. CCE, MEERUT-II
August 23, 2012
M/S. SUVIDHA SIGN STUDIOS PVT. LTD. Vs. CCE, DELHI-I
March 14, 2012
M/S. TATANAGAR WIRE ROPES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE, JAMSHEDPUR
March 5, 2012
M/S. TEKNO VALVES Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I
July 24, 2012
M/S. TERAPANTH FOODS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
November 29, 2012
M/S. THAKOR BACHUBHAI CHHANAJI Vs. COMMISSIONER OF SERVICE TAX AHMEDABAD
August 3, 2012
M/S. THE INDIAN OIL CORPORATION LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, SILIGURI
March 5, 2012
M/S. UNI PRODUCTS INDIA LTD. Vs. CCE, DELHI-III, GURGAON
August 23, 2012
M/S. UNITED PHOSPHOROUS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE SURAT
October 23, 2012
M/S. VADNAGAR NAGRIK SAHAKARI BANK LIMITED Vs. COMMISSIONER OF SERVICE TAX AHMEDABAD
June 19, 2012
M/S. VIGIL SECURITY BUREAU PVT. LTD. Vs. CST, CHENNAI
July 17, 2012
M/S. VIPPY INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
November 29, 2012
M/S. WELLKNOWN POLYESTER LTD. Vs. CCE DAMAN
August 1, 2012
M/S. ZEENAT CONSTRUCTION & MAINTENANCE Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
December 10, 2012
M/S.POWER GRID CORPORATION OF INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SHILLONG
April 2, 2012
MAA KALI PETROLEUM Vs. COMMISSIONER OF CENTRAL EXCISE, LUCKNOW
June 4, 2012
MADHAV NAGRIK SAHKARI BANK LTD. Vs. COMMISSIONER OF C. EX., INDORE-I
January 25, 2012
MADHURI PRINTS Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
January 18, 2012
MADRAS CEMENTS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
May 29, 2012
MADRAS RADIATORS & PRESSINGS LTD. Vs. COMMR. OF C. EX., CHENNAI
January 20, 2012
MAERSK INDIA (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, RAIGAD
March 16, 2012
MAGNUM STEEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
July 2, 2012
MAHALAXMI WAREHOUSE & ALLIED INDUSTRIES Vs. C.C.E.
November 8, 2012
MAHARAJA CARGO Vs. COMMISSIONER OF CUSTOMS (IMPORTS) CHENNAI
April 30, 2012
MAHARASHTRA INDUS. DEVELOPMENT CORPORATION Vs. C.C.E., NASHIK
July 12, 2012
MAHENDRA STRIPS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
February 15, 2012
MAHENDRA TRADING CO. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-I
January 16, 2012
MAHLE FILTERS SYSTEM (I) LTD. Vs. COMMISSIONER OF C. EX., DELHI-III
April 18, 2012
MAK CONSTRUCTIONS Vs. COMMISSIONER OF CENTRAL EXCISE, MADURAI
July 20, 2012
MALLIKA JEYABALAN Vs. COMMISSIONER OF CENTRAL EXCISE, MADURAI
December 4, 2012
MAN INDUSTRIES (INDIA) LTD. Vs. COMMISSIONER OF C. EX., INDORE
January 20, 2012
MANAKPUR CHINI MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD
May 31, 2012
MANAKPUR CHINI MILLS Vs. COMMISSIONER OF C. EX., ALLAHABAD
June 7, 2012
MANAKSIA LTD. Vs. C.C. (AIRPORT & ADMINISTRATION), KOLKATA
January 17, 2012
MANAN MOTORS (P.) LTD Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
February 22, 2012
MANDOVI MOTORS PVT. LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
February 17, 2012
MANGALORE REFINERY AND PETROCHEMICALS LTD. Vs. C.C.
August 29, 2012
MANGALORE TOURIST SERVICE Vs. COMMISSIONER OF C. EX., MANGALORE
May 30, 2012
MANIAR & CO. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
June 20, 2012
MANIK MACHINERY MANUFACTURERS P. LTD. Vs. COMMR. OF C. EX., MUMBAI-IV
March 20, 2012
MANIKGARH CEMENT Vs. COMMISSIONER OF C. EX. & CUS., NAGPUR
March 21, 2012
MANIPAL SPRINGS LTD. Vs. COMMISSIONER OF C. EX. (APPEALS), MANGALORE
July 20, 2012
MANJIT SINGH Vs. COMMISSIONER OF CENTRAL EXCISE
March 23, 2012
MANJU CHAMPAKLAL BAFNA Vs. COMMR. OF SERVICE TAX, AHMEDABAD
December 31, 2012
MANKESHWAR ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
October 15, 2012
MANKOO MACHINE TOOLS PVT. LTD. Vs. COMMISSIONER OF C. EX., LUDHIANA
August 8, 2012
MARATHWADA ENGINEERS PVT. LTD. Vs. COMMR. OF S.T., AURANGABAD
February 17, 2012
MAX INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
June 5, 2012
MAYO COLLEGE Vs. COMMISSIONER OF SERVICE TAX, JAIPUR-II
February 8, 2012
MEHRAJ KHAN Vs. COMMISSIONER OF CENTRAL EXCISE
June 4, 2012
MEHTA PLAST CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
March 15, 2012
MENON PISTONS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLHAPUR
June 15, 2012
MERITTRAC SERVICES PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
August 7, 2012
MEWAR FOODS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 13, 2012
MEXIM ADHESIVE TAPES PVT. LTD. Vs. COMMISSIONER OF C. EX., DAMAN
May 24, 2012
MIC ELECTRONIC LTD. Vs. COMMR. OF CUS. & C. EX., VISAKHAPATNAM
June 18, 2012
MIC ELECTRONICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
March 22, 2012
MICRO LABS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
May 25, 2012
MICROSYNTH FABRICS (INDIA) LTD. Vs. COMMISSIONER OF C. EX., VAPI
September 10, 2012
MIDNAPORE TYRE RETREADING FACTORY Vs. COMMR. OF C. EX., HALDIA
August 3, 2012
MINAXIBEN J. THAKKER Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
November 16, 2012
MINWOOL ROCK FIBRES LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD
November 7, 2012
MIRAJ PRODUCTS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 6, 2012
MIRC ELECTRONICS LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
October 5, 2012
MISSIONPHARMA LOGISTICES (I) PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
January 17, 2012
MITSUI & CO. LTD. Vs. COMMISSIONER OF C. EX. & S.T., JAMSHEDPUR
April 30, 2012
MMK TOLL ROAD PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX-II, MUMBAI
December 17, 2012
MMTC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM
March 27, 2012
MODIPON FIBRES COMPANY Vs. COMMR. OF CENTRAL EXCISE, GHAZIABAD
June 19, 2012
MOHAMMED KHAMBHATI AND CO. Vs. COMMR. OF CUS. (IMPORT), NHAVA SHEVA
November 30, 2012
MOHENDRA CONSTRUCTION Vs. COMMISSIONER OF C. EX., ALLAHABAD
June 26, 2012
MOHINDRA WORLD CITY (JAIPUR) LTD. Vs. COMMISSIONER OF C. EX.
April 4, 2012
MOLEX (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
July 24, 2012
MOUNI MAHARAJ SEVABHAVI VISHWASTA SANSTHA BIDRI Vs. C.C.E.
November 19, 2012
MOYER ORGANICS PVT. LTD. Vs. COMMISSIONER OF C. EX., MUMBAI-III
August 28, 2012
MR. STEPHEN ROSARIO, PROPRIETOR M/S. ZANDRA TRADING CO. Vs. CC (EXPORT), CHENNAI
May 2, 2012
MULTI MERCANTILE CENTRE Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
March 6, 2012
MUSTAN TAHERBHAI Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
August 6, 2012
MUTHOOT HOTELS & INFRASTRUCTURE VENTURES (P) LTD. Vs. C., C.E. & S.T., THIRUVANANTHAPURAM
March 1, 2012
N.I. ASSOCIATES Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
August 14, 2012
N.I.B.S. & CORPORATE MANAGEMENT Vs. COMMISSIONER OF C. EX., NOIDA
October 25, 2012
N.M. FASHIONS Vs. COMMISSIONER OF SERVICE TAX, MUMBAI-I
September 18, 2012
N.S. CONSTRUCTION Vs. COMMISSIONER OF CENTRAL EXCISE
August 9, 2012
N.V. MARKETING PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
July 4, 2012
N.V. SECURITIES Vs. COMMISSIONER OF C. EX. & S.T., SILIGURI
March 2, 2012
NAG INTERIORS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
May 9, 2012
NAGAR TALUKA SHRAMIK SEVA SANGH Vs. COMMISSIONER OF C. EX.
February 3, 2012
NANDAN KUMAR GOILA Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-II
February 2, 2012
NANKI FASHIONS Vs. COMMISSIONER OF CUSTOMS (EXPORT), NEW DELHI
April 30, 2012
NARAYAN BUILDERS Vs. COMMISSIONER OF CENTRAL EXCISE
March 15, 2012
NATIONAL ENGINEERING INDUSTRIES LTD. Vs. COMMR. OF C. EX.
December 28, 2012
NATIONAL ENGINEERING INDUSTRIES LTD. Vs. COMMR. OF C. EX. , JAIPUR
March 14, 2012
NATRAJ CERAMIC & CHEMICAL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
March 2, 2012
NAVAYUGA ENGINEERING CO. LTD. Vs. C.C.E. & C., VISAKHAPATNAM
July 11, 2012
NAVEEN JAIN Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR
June 11, 2012
NCR CORPORATION INDIA PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
July 4, 2012
NECTAR LIFESCIENCES LTD. (UNIT-I) Vs. COMMR. OF C. EX.
August 22, 2012
NECTOR LIFE SCIENCE LTD. (UNIT-II) Vs. COMMR. OF C. EX.
September 20, 2012
NEERAJ PRASAD Vs. COMMISSIONER OF CENTRAL EXCISE
December 19, 2012
NEETA PRAKASH MODI Vs. COMMISSIONER OF CUS. (PREVENTIVE), MUMBAI
February 14, 2012
NIHON TRADING CO. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
February 2, 2012
NIHON TRADING COMPANY Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
January 19, 2012
NIKHIL SHIPPING AGENCY Vs. COMMISSIONER OF CUS. (GENERAL), MUMBAI
March 28, 2012
NIKITECH ELECTRIC PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
January 23, 2012
NILACHAL IRON & POWER LTD. Vs. COMMISSIONER OF C.EX. & S.T., JSR
February 23, 2012
NILACHAL IRON AND POWER LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
September 14, 2012
NILKANT SPECIFIC FAMILY TRUST Vs. COMMR. OF C. EX., AHMEDABAD
August 27, 2012
NIMBUA GREENFIELD PUNJAB LTD. Vs. COMMR. OF C. EX., CHANDIGARH
May 17, 2012
NIRAV GROUP TUITION Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
April 25, 2012
NIRLON LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAMI-II
November 27, 2012
NIRMA LTD. Vs. C.C.E., INDORE
January 11, 2012
NIRMAL CONSTRUCTION COMPANY Vs. COMMISSIONER OF C. EX., SURAT
July 30, 2012
NITIN PHARMA Vs. C.C.E., JAIPUR
January 19, 2012
NORTH EASTERN COALFIELDS, COAL INDIA LTD. Vs. C.C.E. & S.T. DIBRUGARH
September 27, 2012
NORTH EASTERN TUBES LTD. Vs. COMMISSIONER OF C. EX. & S.T., GUWAHATI
March 19, 2012
NTF (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 23, 2012
OIL AND NATURAL GAS CORPORATION LTD. Vs. COMMR. OF C. EX.
November 29, 2012
OM SAKTHI TRAVELS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
July 19, 2012
OM SHANTHI PACKAGING INDUSTRIES Vs. COMMR. OF C. EX., HYDERABAD
September 12, 2012
OM UDYOG Vs. COMMISSIONER OF CUSTOMS, AMRITSAR
August 29, 2012
ONE ADVERTISING & COMMUNICATION SERVICES LTD. Vs. C.S.T., AHMEDABAD
April 26, 2012
ONIDA SAKA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, NOIDA
May 15, 2012
ORBITAL INFRASTRUCTURE CONSULTANCY & RESEARCH (P) LTD. Vs. C.C.E., C. & S.T., BHUBANESHWAR-I
July 9, 2012
ORIENTAL CONTAINERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, THANE
March 19, 2012
OSWAL AGLOIMPEX PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
February 29, 2012
OSWAL WOOLLEN MILLS LTD. Vs. COMMISSIONER OF C. EX., LUDHIANA
May 2, 2012
OUDH SUGAR MILLS LTD Vs. COMMISSIONER OF C. EX., LUCKNOW
April 3, 2012
P. RAMAN, O. THAVAMANI, S. PETHU REDDIAR AND S. PETHU REDDIAR Vs. CCE, MADURAI
September 6, 2012
P.S. TECH COM PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
July 20, 2012
PALIMAR INFRACON PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
April 19, 2012
PANCHMAHAL STEEL LTD. Vs. COMMISSIONER OF C. EX., VADODARA
August 9, 2012
PANKAJ GUPTA Vs. COMMISSIONER OF C. EX. , MEERUT-II
July 12, 2012
PANKAJBHAI CHAMPAKLAL PAREKH Vs. COMMR. OF S.T., AHMEDABAD
September 18, 2012
PAPER PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
July 5, 2012
PAPER PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 27, 2012
PARADISE MEHAK PROPERTIES PVT. LTD. Vs. COMMR. OF C. EX., JAIPUR-I
April 13, 2012
PARADISE POLYMERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 27, 2012
PARAMOUNT COMMUNICATION LTD. Vs. COMMISSIONER OF C. EX.
October 19, 2012
PARAMOUNT WIRE & CABLE LTD. Vs. COMMISSIONER OF C. EX., JAIPUR
July 16, 2012
PARAS ADVERTISING & MARKETING SERVICES PVT. LTD. Vs. C.S.T., AHMEDABAD
December 20, 2012
PARAS MOTOR MANUFACTURING COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
April 10, 2012
PARLE BISLERI PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-IV
May 22, 2012
PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD. Vs. COMMR. OF C. EX., MEERUT
July 2, 2012
PASHUPATI ACRYLON LTD. Vs. COMMISSIONER OF C. EX.
January 24, 2012
PAUL MERCHANTS LTD. Vs. COMMISSIONER OF C. EX., CHANDIGARH
November 21, 2012
PAYAL ELECTRIC DECORATION Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
December 26, 2012
PEARL ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
July 11, 2012
PENINSULAR CAPITAL MARKET LTD. Vs. COMMR. OF C. EX & S.T., COCHIN
June 11, 2012
PENTAGON INTEX PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
December 20, 2012
PEPSICO INDIA HOLDING P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-II
February 9, 2012
PEPSICO INDIA HOLDINGS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
September 14, 2012
PEPSICO INDIA HOLDINGS PVT. LTD. Vs. COMMR. OF C. EX., KOLKATA-VII
July 24, 2012
PEPSICO INDIA HOLDINGS PVT. LTD. Vs. C.C.E., CHANDIGARH
April 4, 2012
PERSTROP CHEMICALS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., DAMAN
January 4, 2012
PHILIPS CARBON BLACK LTD. Vs. COMMISSIONER OF C. EX., VADODARA
July 30, 2012
PIMPRI CHINCHWAD MUNICIPAL CORPORATION Vs. COMMR. OF C. EX., PUNE-I
September 5, 2012
PIONEER PLASTIC INDUSTRIES LTD. AND RAGHUVEER SHARMA, DIRECTOR Vs. C.C.E., DELHI II
December 28, 2012
PIONEER SERVICES Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
March 20, 2012
PLUS PAPER FOODPAC LTD. Vs. COMMISSIONER OF C. EX.
October 19, 2012
PMP AUTO COMPONENTS (P) LTD Vs. COMMISSIONER OF C. EX., MUMBAI
May 11, 2012
PMS EXPORTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
July 6, 2012
POLYCOT KNITTERS (UNIT-II) Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
September 13, 2012
POOJA FORGE LAB Vs. COMMISSIONER OF CENTRAL EXCISE
October 4, 2012
POOJA MARKETING AGENCIES Vs. COMMR. OF CUS. & C. EX., HYDERABAD
July 3, 2012
POPULAR CONSTRUCTIONS Vs. COMMISSIONER OF C. EX., BELGAUM
February 8, 2012
POSCO INDIA DELHI STEEL PROCESSING LTD. Vs. COMMR. OF CUS., KANDLA
June 13, 2012
POWERTEL BOCA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
May 7, 2012
PRABHAS CHANDRA BISWAS Vs. COMMR. OF CUS. (PREVENTIVE), KOLKATA
March 21, 2012
PRAKASH CHANDRA SHANTILAL Vs. COMMISSIONER OF CUS., AHMEDABAD
August 2, 2012
PRAKASH METAL WORKS Vs. COMMISSIONER OF C. EX., AHMEDABAD
May 30, 2012
PRASAD ENTERPRISES Vs. COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI
October 8, 2012
PRAYAS CASTING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
April 12, 2012
PRICOL LTD. Vs. COMMR. OF C. EX. AND S.T.
August 2, 2012
PRIME HOUSEWARE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
August 30, 2012
PRISHRAM TRAVELS Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
April 10, 2012
PRIYA MARINE PRODUCTS Vs. COMMISSIONER OF C. EX., BHAVNAGAR
August 27, 2012
PROFESSIONAL COURIERS Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
August 21, 2012
PROTECH GALVANIZERS & FABRICATORS PVT. LTD. Vs. COMMR. OF C. EX.
June 8, 2012
PROVINCIAL LIFE STYLE RETAIL SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
October 19, 2012
PTL ENTERPRISES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
September 6, 2012
PUNJAB NATIONAL BANK Vs. COMMISSIONER OF C. EX.
April 12, 2012
PURVANCHAL VIDYUT VITRAN NIGAM LTD. Vs. C.C.E.
July 2, 2012
PYRO ELECTRIC AND ALLIED INSTRUMENTS PVT. LTD. Vs. C.C.E., MUMBAI-I
August 27, 2012
QUE PHARMA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
September 20, 2012
R. BALARAMI REDDY & CO. Vs. COMMISSIONER OF C. EX., HYDERABAD
July 11, 2012
R.K. PALIWAL Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR
January 12, 2012
R.K. TRADING CO. Vs. COMMISSIONER OF SERVICE TAX
January 16, 2012
R.K. TRANSPORT COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
January 25, 2012
R.N. SINGH Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD
May 17, 2012
R.S. FINANCIAL SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
June 4, 2012
RACOLD THERMO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE
April 16, 2012
RAHUL DRAVID Vs. COMMISSIONER OF SERVICE TAX
June 5, 2012
RAI ELECTRICAL ENGINEERING WORKS Vs. COMMR. OF C. EX., RANCHI
June 11, 2012
RAIN CALCINING LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
July 27, 2012
RAJ OIL MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE, THANE-II
February 3, 2012
RAJASTHAN CRICKET ASSOCIATION Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
June 4, 2012
RAJASTHAN STATE MINES & MINERALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
June 18, 2012
RAJASTHAN TOURISM DEV. CORPORATION LTD. Vs. COMMR. OF C. EX.
June 26, 2012
RAJAT INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-I
June 26, 2012
RAJENDRA KUMAR JAIN Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
January 23, 2012
RAJESH AUTO FINANCE Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
February 24, 2012
RAJESH EXPORTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
April 16, 2012
RAJGURU IMPEX (INDIA) LTD. Vs. COMMISSIONER OF CUS., AHMEDABAD
June 21, 2012
RAJGURU SYNTHETICS (I) PVT. LTD. Vs. COMMISSIONER OF C. EX., MUMBAI-IV
May 25, 2012
RAJPATH CLUB LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
August 21, 2012
RAM POLY FIBRES LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
July 27, 2012
RAMESH KUMAR Vs. COMMISSIONER OF CENTRAL EXCISE, MYSORE
August 22, 2012
RAMKY INFRASTRUCTURE LTD. Vs. COMMR. OF SERVICE TAX
May 14, 2012
RAMKY INFRASTRUCTURE LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
September 12, 2012
RAMSARUP UTPADAK, UNIT-II Vs. COMMR. OF C. EX., KOLKATTA-III
April 25, 2012
RANA SUGAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, LUDHIANA
March 30, 2012
RANADE & CO. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
May 25, 2012
RANUTROL INSTRUMENTATION LTD. Vs. COMMISSIONER OF C. EX., DELHI-II
July 2, 2012
RASTRAUDHYOG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
June 25, 2012
RATHI BARS LTD Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
May 17, 2012
RATNAMANI METALS & TUBES LTD. Vs. COMMR. OF C. EX., AHMEDABAD
May 31, 2012
RATNAMANI METALS & TUBES LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
June 12, 2012
RATTHA HOLDING CO. PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
August 1, 2012
RAVASCO TRANSMISSION & PACKING PVT. LTD. Vs. COMMR. OF C. EX., VAPI
June 8, 2012
RAVIKIRAN PLASTICS PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
September 10, 2012
RAY BAN SUN OPTICS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
March 30, 2012
RAYUDU VISION MEDIA LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
September 25, 2012
RED FAB PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
February 16, 2012
REHAU POLYMERS PVT. LTD. Vs. COMMISSIONER OF CUS. (IMPORT), MUMBAI
December 18, 2012
RELIANCE COMMUNICATIONS LTD Vs. C.C. (ACC & IMPORT), MUMBAI
April 12, 2012
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, RAJKOT
September 13, 2012
RELIANCE PORTS & TERMINALS LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
July 31, 2012
RELIANCE TELECOM LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
September 3, 2012
RIBA TEXTILE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, ROHTAK
May 8, 2012
RICO CASTINGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 11, 2012
ROCA BATH ROOM PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX., JAIPUR-I
August 3, 2012
ROCHEM SEPARATION SYSTEMS (I) PVT. LTD. Vs. COMMR. OF C. EX.
April 12, 2012
ROHIT SURFACTANTS PVT. LTD. Vs. COMMISSIONER OF C. EX.
October 1, 2012
ROLLER CENTRE Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
June 18, 2012
RONALD PHARMACEUTICALS PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
May 29, 2012
ROYAL IMPORTS Vs. COMMISSIONER OF CUSTOMS
January 27, 2012
ROYAL TOUCH ALUMINIUM PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
April 27, 2012
ROYAL TOUGH LAMINATES PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
March 1, 2012
ROYAL WESTERN INDIA TURF CLUB LTD. Vs. COMMISSIONER OF SERVICE TAX
May 22, 2012
RPG LIFE SCIENCE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
August 30, 2012
RUNGTA PROJECTS LTD. Vs. COMMISSIONER OF C. EX., ALLAHABAD
July 5, 2012
S. BENJAMIN Vs. COMMISSIONER OF CENTRAL EXCISE
January 30, 2012
S. KADIRVEL Vs. COMMR. OF C. EX. & S.T.
December 10, 2012
S.C. PACKERS Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPUR
January 20, 2012
S.J.L.T. TEXTILES (P) LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
April 30, 2012
S.K. KAREEMUM Vs. COMMISSIONER OF C. EX., HYDERABAD-III
August 9, 2012
S.K. SAMANTA & CO. (P) LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
July 16, 2012
S.K. STAR CABLE NETWORK Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
April 17, 2012
S.R. GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE, JALANDHAR
April 9, 2012
S.S. IMPEX Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
August 9, 2012
S.S.N. CONSTRUCTION Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX
December 26, 2012
S.V. JIWANI Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
July 26, 2012
S.V. SALES CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
May 11, 2012
SABARMATI NETWORK SYSTEMS PVT. LTD. Vs. COMMR. OF S.T., AHMEDABAD
January 16, 2012
SACHIN DYEING & PRINTING MILLS PVT. LTD. Vs. COMMR. OF C. EX., SURAT
January 6, 2012
SACHIN METAL COATS Vs. COMMR. OF C. EX., CUS. & S.T., DAMAN/VAPI
April 19, 2012
SACMI ENGINEERING (INDIA) PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
September 4, 2012
SADANA FOODS Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
June 12, 2012
SADANAM PERSONAL PRODUCTS Vs. COMMISSIONER OF CUS.
October 16, 2012
SADHANA JAIN, AJIT JAIN AND M/S. DCP ASSOCIATES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
July 24, 2012
SAFE & SURE MARINE SERVICES PVT. LTD. Vs. COMMR. OF SERVICE TAX, MUMBAI
February 23, 2012
SAFRAN ENGG. SERVICES INDIA P. LTD. Vs. COMMR. OF S.T., BANGALORE
September 17, 2012
SAHAKAR MAHARSHI SHANKARRAO MOHITE PATIL SSK LTD. Vs. COMMR. OF C. EX.
July 24, 2012
SAI STAR DISTRIBUTORS Vs. COMMISSIONER OF SERVICE TAX
May 30, 2012
SAI TEJA CONSTRUCTIONS Vs. COMMISSIONER OF C. EX.
June 26, 2012
SAIL Vs. COMMISSIONER OF CENTRAL EXCISE
June 18, 2012
SALEM DIST. CO-OP. MILK PRODUCERS UNION LTD. Vs. COMMR. OF C. EX. , SALEM
March 23, 2012
SAMALKOT POWER LTD Vs. COMMR. OF CUS.
July 31, 2012
SAMALKOT POWER LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
September 25, 2012
SAMPRE NUTRITION LTD. Vs. COMMR. OF CUS. & C. EX. (APPEALS), HYDERABAD
January 19, 2012
SAMRAT FORGINGS LTD. Vs. COMMISSIONER OF SERVICE TAX
October 26, 2012
SAMTECH INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
March 29, 2012
SANDEEP VILAS KOTNIS Vs. COMMISSIONER OF CENTRAL EXCISE, KOLHAPUR
February 14, 2012
SANDHYA TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
April 12, 2012
SANDOZ P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIGAD
February 2, 2012
SANDOZ POLYMERS PVT. LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD
July 27, 2012
SANGAM INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II
July 18, 2012
SANGHAVI ENGINEERING Vs. COMMISSIONER OF C. EX., HYDERABAD
July 13, 2012
SANGHI INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
March 5, 2012
SANJAY K. MOTWANI Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
December 26, 2012
SANJIVANI NON-FERROUS TRADING PVT. LTD. Vs. C.C. & C.E., GHAZIABAD
May 22, 2012
SANKHLA INDUSTRIES UNIT-III Vs. COMMISSIONER OF C. EX., BANGALORE-III
January 2, 2012
SANMAR SPECIALTY CHEM. LTD. Vs. C.C.E., (APPEALS-I), BANGALORE
August 29, 2012
SANTOSH STARCH LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
September 21, 2012
SAP INDIA (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
December 19, 2012
SARTORIUS STEDIUM INDIA PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
June 7, 2012
SARVAGYA CONSULTANTS PVT. LTD. Vs. COMMISSIONER OF C. EX.
May 3, 2012
SARVASHAKTIMAN TRADERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
June 27, 2012
SARVOTHAM CARE LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
June 11, 2012
SAUMYA CONSTRUCTION PVT. LTD. Vs. COMMISSIONER OF S.T., AHMEDABAD
October 29, 2012
SAURASHTRA CEMENT LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
March 9, 2012
SBI CARDS & PAYMENT SERVICES PVT. LTD. Vs. COMMR. OF S.T., NEW DELHI
May 31, 2012
SCHANKAR CLEARING AND FORWARDING Vs. COMMISSIONER OF CUSTOMS
May 11, 2012
SCIENCE CENTRE Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
January 10, 2012
SCOTT WILSON KIRKPATRICK INDIA PVT. LTD. Vs. COMMR. OF C. EX.
June 4, 2012
SEABIRD MARINE SERVICES P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAIGAD
December 14, 2012
SEHGAL AUTOMOBILES Vs. COMMR. OF C. EX.
April 30, 2012
SEKSARIA BISWAN SUGAR FACTORY LTD. Vs. COMMR. OF C. EX.
March 12, 2012
SETHI METAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
April 13, 2012
SETHU MATCH INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, MADURAI
May 28, 2012
SEVEN HILLS CONSTRUCTION Vs. COMMR. OF SERVICE TAX
February 23, 2012
SEVEN STAR STEELS LTD. Vs. COMMISSIONER OF C. EX., CUS. & S.T., BBSR-II
December 7, 2012
SGL CARBON INDIA PVT. LTD. Vs. COMMISSIONER OF CUS. (IMPORTS)
October 18, 2012
SHAH FOODS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD-III
August 1, 2012
SHAKUMBARI SUGAR & ALLIED INDUS. LTD. Vs. COMMR. OF C. EX., MEERUT-I
March 23, 2012
SHANKAR PACKAGING LTD. Vs. COMMISSIONER OF C. EX., VADODARA
May 15, 2012
SHANKAR PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
June 11, 2012
SHANTI ALLOYS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
May 10, 2012
SHAPOORJI PALLONJI & CO. LTD. Vs. COMMISSIONER OF C. EX., PUNE-I
January 24, 2012
SHARDA FORGING & STAMPINGS (P) LTD. Vs. COMMR. OF C. EX., GHAZIABAD
July 12, 2012
SHARMA TRANSPORTS Vs. COMMISSIONER OF SERVICE TAX
July 18, 2012
SHARP LOGISTICS PVT. LTD. Vs. COMMISSIONER OF CUS. (GENERAL), MUMBAI
July 27, 2012
SHARP METAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, LUCKNOW
June 13, 2012
SHARWAN KUMAR Vs. COMMISSIONER OF C. EX., CHANDIGARH
October 30, 2012
SHILPA STEEL AND POWER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPUR
November 15, 2012
SHIV OM SHIPPING AGENCY Vs. COMMISSIONER OF CUSTOMS, MUMBAI
June 19, 2012
SHIV SHAKTI AGRIFOOD PVT. LTD. Vs. COMMISSIONER OF C. EX., DELHI I
July 11, 2012
SHIV SHAKTI SECURITY SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR
February 8, 2012
SHIVAM INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD
April 16, 2012
SHONAN-SIDDHARTH (J.V.) Vs. COMMISSIONER OF C EX., NAGPUR
May 23, 2012
SHREE BHAWANI PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX., LUCKNOW
July 19, 2012
SHREE CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 23, 2012
SHREE GAYATRI TOURIST BUS SERVICE Vs. COMMR. OF C. EX., VADODARA
March 20, 2012
SHREE LAXMI IRON & STEEL Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
June 15, 2012
SHREE PERFECT SECURITY SERVICES (INDIA) P. LTD. Vs. C.S.T., AHMEDABAD
January 16, 2012
SHREE RAJASTHAN SYNTEX LTD. Vs. COMMR. OF CENTRAL EXCISE, JAIPUR-II
February 15, 2012
SHREE RAJESHWARI STEEL ROLLING MILLS Vs. COMMR. OF C. EX., AHMEDABAD
May 8, 2012
SHREE RENUKA SUGARS LTD. Vs. COMMISSIONER OF CUSTOMS, MANGALORE
April 26, 2012
SHREE SAIBABA PETROLEUM Vs. COMMR. OF SERVICE TAX, AHMEDABAD
August 9, 2012
SHREE VENKATESH METAL CORPORATION Vs. COMMR. OF C. EX., MUMBAI-V
January 19, 2012
SHREEJI ALUMINIUM PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
April 9, 2012
SHRI A.S. CHADDA, DIRECTOR AZAD COACH PVT. LTD. Vs. C.C.E., JAIPUR I
April 19, 2012
SHRI ANUP MAHAVIR PRASAD JAIN Vs. CCE BHAVNAGAR
June 1, 2012
SHRI DNYANESHWAR TRUST Vs. COMMISSIONER OF CENTRAL EXCISE
October 3, 2012
SHRI DYANESHWAR TRUST Vs. COMMR. OF C. EX. & CUS.
July 31, 2012
SHRI KAMAL KUMAR JAIN Vs. CCE-HALDIA
November 30, 2012
SHRI N.K. SINGH Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE & SERVICE TAX, BHOPAL
February 15, 2012
SHRI R. DEVENDIRAN Vs. CCE, (ST) COIMBATORE
May 11, 2012
SHRI RAM ASSOCIATES Vs. COMMISSIONER OF SERVICE TAX, JAIPUR
April 11, 2012
SHRI S.S. MALPANI Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
June 7, 2012
SHRI S.V. KURUP Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE & SERVICE TAX, BHOPAL
February 15, 2012
SHRI VITHAL SSK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-III
July 31, 2012
SICPA INDIA PVT. LTD. Vs. COMMISSIONER OF CUS., C. EX & S.T., SILIGURI
November 29, 2012
SIDDHI COMPUTERS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
January 5, 2012
SILVASA MACHINES Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
January 18, 2012
SILVER SPARK APPAREL LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
February 15, 2012
SINGH TRANSPORTERS Vs. COMMISSIONER OF CENTRAL EXCISE, RAIPUR
January 23, 2012
SINGLA TRADING CO. Vs. COMMISSIONER OF CUSTOMS, NEW DELHI
June 8, 2012
SINHAL ENGINEERING ENTERPRISES Vs. COMMISSIONER OF C. EX., BOLPUR
June 29, 2012
SIYARAM CITY CABS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
July 30, 2012
SKF INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-I
October 1, 2012
SKODA AUTO INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., AURANGABAD
June 5, 2012
SKOL BREWERIES LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
December 26, 2012
SOBHA DEVELOPERS LTD. Vs. CCE & ST, BANGALORE
September 26, 2012
SOFT FOAM INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
January 24, 2012
SONA PROCESSORS (INDIA) LTD. Vs. COMMISSIONER OF C. EX., JAIPUR
July 26, 2012
SONI CLASSES Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
September 20, 2012
SOS ENTERPRISE Vs. COMMR. OF C. EX. & S.T., RAJKOT
September 7, 2012
SOUTHERN LUBRICATION (P) LTD. Vs. COMMR. OF C. EX. (APPEALS), BANGALORE
January 2, 2012
SPACE AGE ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-III
September 12, 2012
SPECTRUM COAL & POWER LTD. Vs. COMMISSIONER OF C. EX., RAIPUR
July 5, 2012
SPEEDWAY CARRIERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
April 11, 2012
SPERRY PLAST LTD. Vs. C.C.E., NOIDA
July 18, 2012
SPETECH PLANT EQUIPMENT PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT
April 23, 2012
SRF LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, TRICHY
August 29, 2012
SRI CHAMUNDESWARI SUGARS LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
August 16, 2012
SRI HANUMANTHA KALI VARA PRASAD BABU CHEM. (P) LTD. Vs. C.C. & C.E., GUNTUR
January 30, 2012
SRI PRASANTA KR. SAHA Vs. COMMISSIONER OF CUSTOMS (PREV.), NER, SHILLONG
December 21, 2012
SRILANKAN AIRLINES Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
July 16, 2012
SRIROZ CONSULTANTS PVT. LTD. Vs. COMMISSIONER OF C. EX. , PUNE-I
January 11, 2012
SSS SAI SHIPPING SERVICES PVT. LTD. Vs. COMMISSIONER OF CUS., KANDLA
June 20, 2012
STAR CORPORATION Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
June 5, 2012
STATE BANK OF HYDERABAD Vs. COMMR. OF CUS., C. EX. & S. T., HYDERABAD
February 17, 2012
STATE BANK OF INDIA Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
May 16, 2012
STATE BANK OF INDIA COMMERCIAL BRANCH Vs. COMMR. OF C. EX.
February 10, 2012
STATE BANK OF PATIALA Vs. COMMISSIONER OF C. EX., CHANDIGARH
February 28, 2012
STEEL & METAL TUBES (I) LTD. Vs. COMMISSIONER OF C. EX.
November 20, 2012
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
August 27, 2012
STERLING HOFFMAN SOFTWARE CONSULTANT P. LTD. Vs. C.C.E., VADODARA
May 16, 2012
STERLING TOOLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-IV
April 20, 2012
STERLING TOOLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-IV
April 18, 2012
STI INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
July 13, 2012
SUBHASH ENGINEER & CONTRACTOR Vs. COMMR. OF SERVICE TAX
December 19, 2012
SUBHASH KHANDELWAL CONSTRUCTION (P) LTD. Vs. C.C.E., JAIPUR-I
November 12, 2012
SUBHASRI PIGMENTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
January 5, 2012
SUCHITRA SILKS PRIVATE LTD. Vs. CC (SEA-IMPORTS), CHENNAI
July 2, 2012
SUDARSHAN CHEMICAL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., RAIGAD
June 27, 2012
SUJAL DYE CHEM INDUSTRIES Vs. COMMISSIONER OF C. EX., AHMEDABAD
May 11, 2012
SUKHMANI SOCIETY FOR CITIZEN SERVICES Vs. COMMISSIONER OF C. EX.
March 15, 2012
SULPHAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
August 6, 2012
SUN MICROSYSTEMS (I) PVT. LTD. Vs. COMMISSIONER
May 30, 2012
SUN MICROSYSTEMS (I) PVT. LTD. Vs. COMMR. OF S.T., LTU, BANGALORE
May 7, 2012
SUNBEAM GARMENTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
June 13, 2012
SUNBEAM INFOCOM P. LTD. Vs. COMMISSIONER OF C. EX.
May 31, 2012
SUNDARAM CLAYTON LTD. Vs. COMMISSIONER OF C. EX., CHENNAI
March 19, 2012
SUPER CABLE NETWORK Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-III
October 1, 2012
SUPER DELUX PAPER MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX., DAMAN
November 9, 2012
SUR GEMS Vs. COMMISSIONER OF CUSTOMS (CSI AIRPORT), MUMBAI
November 16, 2012
SURBHIT IMPEX P. LTD. Vs. COMMISSIONER OF CUSTOMS (EP), MUMBAI
January 5, 2012
SURINDER KUMAR MITTAL Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
April 19, 2012
SURYA AIR PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX., CHANDIGARH
May 25, 2012
SURYA RAMA CONSTRUCTIONS Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX
December 27, 2012
SURYA TRANSFORMERS Vs. COMMISSIONER OF CENTRAL EXCISE
March 29, 2012
SURYAMITRA EXIM PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., GUNTUR
March 30, 2012
SURYATECH SOLAR SYSTEMS Vs. COMMISSIONER OF SERVICE TAX, PUNE-III
February 14, 2012
SUSHEE INFRA PVT. LTD. Vs. C.C., C.EX. & S.T. (APPEALS-II), HYDERABAD-II
May 23, 2012
SUZLON INFRASTRUCTURE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE III
February 14, 2012
SUZUKI POWERTRAIN INDIA LTD. Vs. COMMR. OF C. EX., DELHI-III, GURGAON
March 16, 2012
SWARAJ FOUNDRY DIVISION Vs. COMMISSIONER OF C. EX., LUDHIANA
July 10, 2012
SWARAJ MAZDA LTD. Vs. COMMISSIONER OF C. EX.
February 14, 2012
SWASTIK TRADERS Vs. COMMISSIONER OF SERVICE TAX
January 25, 2012
SYNERGIC INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, PUNE-III
February 21, 2012
SYNTEL INTERNATIONAL PVT. LTD. Vs. COMMISSIONER OF C. EX.
December 4, 2012
T.A. PAI MANAGEMENT INSTITUTE Vs. COMMR. OF C. EX.
May 8, 2012
T.V.S. MOTOR COMPANY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI - III
June 13, 2012
TAISEI CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
April 17, 2012
TALLY (INDIA) PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
April 25, 2012
TANBAN COMMERCIAL PVT. LTD. Vs. COMMR. OF CUS. (PREV.), W.B., KOLKATA
May 22, 2012
TARASAFE INTERNATIONAL PVT. LTD. Vs. COMMR. OF C. EX., KOLKATA-V
February 2, 2012
TATA BLUESCOPE STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
June 26, 2012
TATA CHEMICALS LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
October 15, 2012
TATA CONSULTANCY SERVICES LTD. Vs. COMMR. OF C. EX. & S.T. (LTU), MUMBAI
July 2, 2012
TATA METALIKS Vs. COMMISSIONER OF CENTRAL EXCISE, KOLHAPUR
June 12, 2012
TATA MOTORS LTD. Vs. COMMR. OF C. EX. & SERVICE TAX, JAMSHEDPUR
August 6, 2012
TATA MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR
November 20, 2012
TATA STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BBSR-II
February 3, 2012
TATA STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HALDIA
May 2, 2012
TATA STEEL LTD. Vs. COMMISSIONER OF C. EX. & S.T., JAMSHEDPUR
September 12, 2012
TATA STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JSR
March 29, 2012
TATA STEEL LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
September 20, 2012
TATA TECHNOLOGIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 5, 2012
TECHNICAL ASSOCIATES LTD. Vs. COMMR. OF CENTRAL EXCISE, LUCKNOW
April 19, 2012
TELCO CONSTRUCTION EQUIPMENT CO. LTD. Vs. COMMR. OF C. EX., JAMSHEDPUR
September 25, 2012
TELECOM DISTRICT MANAGER, BSNL LTD. Vs. COMMISSIONER OF C. EX.
July 18, 2012
TETRA PAK INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 17, 2012
TEXCARE P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 30, 2012
THEMIS MEDICARE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
November 30, 2012
THERMAX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 18, 2012
THERMO CABLES LTD Vs. CC&CE
December 24, 2012
THERMO CABLES LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
July 2, 2012
THIRD MEMBER ON REFERENCE : SHRI S.K. GAULE, MEMBER (T) COMMISSIONER OF CENTRAL EXCISE, KOL. IV Vs. KUSUM PRODUCTS LTD.
March 26, 2012
TIL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-II
July 17, 2012
TISFAB LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR
February 6, 2012
TOPLAND EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
February 24, 2012
TOTAL OIL INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
August 30, 2012
TOYOTA KIRLOSKAR MOTOR LTD Vs. COMMR. OF C. EX.
August 8, 2012
TRANS ELECTRIC Vs. COMMISSIONER OF CENTRAL EXCISE, BELAPUR
August 27, 2012
TRANSASIA BIO-MEDICALS LTD. Vs. COMMISSIONER OF C. EX., DAMAN
January 17, 2012
TRIDENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-II
June 13, 2012
TRISHUL ELECTROCASTINGS P. LTD. Vs. COMMR. OF C. EX. & SERVICE TAX, PATNA
September 19, 2012
TRIVEDI ASSOCIATES Vs. COMMISSIONER OF SERVICE TAX
September 21, 2012
TRIVENI ENGG. & INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., ALLAHABAD
June 8, 2012
TVS MOTOR COMPANY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
June 13, 2012
TWENTY TWENTY MEDIA PVT. LTD. Vs. COMMR. OF SERVICE TAX, DELHI
April 19, 2012
TYRE CORPORATION OF INDIA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
December 21, 2012
U.P. STATE SUGAR CORPORATION LTD. Vs. COMMR. OF C. EX., MEERUT-I
June 25, 2012
U.P. STATE SUGAR CORPORATION LTD. Vs. COMMR. OF C. EX., MEERUT-I
May 9, 2012
U.T. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V
February 17, 2012
ULTRATECH CEMENT LTD Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
March 2, 2012
ULTRATECH CEMENT LTD. Vs. COMMISSIONER OF C. EX., CHANDIGARH
September 27, 2012
ULTRATECH CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
May 23, 2012
ULTRATECH CEMENT LTD. Vs. COMMR. OF C. EX., BOLPUR
September 18, 2012
ULTRATECH CONCRETE Vs. COMMISSIONER OF SERVICE TAX, DELHI
June 12, 2012
UNIGLOBE PACKAGING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
January 3, 2012
UNIMED TECHNOLOGIES LTD. Vs. COMMR. OF CENTRAL EXCISE, VAPI
January 20, 2012
UNION BANK OF INDIA Vs. COMMISSIONER OF C. EX. AND S.T. (LTU), MUMBAI
March 7, 2012
UNION BANK OF INDIA Vs. COMMISSIONER OF C. EX. & S.T., MUMBAI
November 8, 2012
UNIQUE FAMILY SERVICES Vs. COMMR. OF C. EX. AND S.T.
June 18, 2012
UNITECH INTERNATIONAL LTD. Vs. COMMISSIONER OF C. EX., VAPI
July 6, 2012
UNITECH INTERNATIONAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
January 13, 2012
UNITED ENTERPRISES Vs. COMMISSIONER OF C. EX. & SERVICE TAX, PATNA
September 26, 2012
UNITED PHOSPHORUS LTD. Vs. COMMISSIONER OF SERVICE TAX
December 21, 2012
UNITED TELECOM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE -1 COMMISSIONERATE, BANGALORE
January 4, 2012
UNIVERSAL AUTO PRODUCTS Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
May 2, 2012
UNIVERSAL ENTERPRISES Vs. COMMISSIONER OF C. EX., LUDHIANA
June 25, 2012
UNIWORLD LOGISTICS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
January 23, 2012
USHA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, PATNA
November 7, 2012
USHA INTERNATIONAL LTD. Vs. COMMR. OF CUS. (PORT), KOLKATA
February 6, 2012
USHA MARTIN LTD. Vs. COMMR. OF C. EX. & S.T., JAMSHEDPUR
August 2, 2012
V.J.M. CERAMICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
January 12, 2012
V.N. PATEL Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
August 3, 2012
VALCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., CHANDIGARH
August 17, 2012
VAPI WASTE & EFFLUENT MANAGEMENT CO. Vs. COMMR. OF C. EX., DAMAN
June 19, 2012
VASCO DA GAMA DISTILLERIES PVT. LTD Vs. COMMR. OF CUS. & C. EX., GOA
April 11, 2012
VEDANTA ALUMINIUM LTD. Vs. COMMISSIONER OF C. EX. & S.T., BBSR-I
September 3, 2012
VEENA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
April 18, 2012
VEENA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
August 7, 2012
VENUS INVESTMENTS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
January 17, 2012
VENUS INVESTMENTS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
July 27, 2012
VENUS WIRE INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF C. EX.
December 28, 2012
VFS GLOBAL SERVICES PVT. LTD. Vs. COMMISSIONER OF S.T.
July 4, 2012
VGL SOFTTECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 8, 2012
VICINIVAAS AGENCY Vs. COMMISSIONER OF CENTRAL EXCISE
January 23, 2012
VICTOR HOTELS & MOTELS LTD Vs. COMMR. OF CUSTOMS
September 6, 2012
VIDEOCON INTERNATIONAL LTD. Vs. COMMISSIONER OF C. EX.
December 11, 2012
VIDYUT METALLICS (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-III
February 10, 2012
VIHAR AAHAR PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
October 31, 2012
VIJ ENGINEERS & CONSULTANTS PVT. LTD. Vs. COMMR. OF C. EX.
August 30, 2012
VIJETHA ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
February 16, 2012
VIKAS GLOBALONE LTD. Vs. COMMISSIONER OF CUSTOMS
September 27, 2012
VIKRAM JAIN Vs. COMMISSIONER OF CUSTOMS, BANGALORE
April 9, 2012
VIMAL OIL & FOODS LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD
May 10, 2012
VINAY SOLVENT EXTRACTION INDS. PVT. LTD. Vs. COMMR. OF CUS., KANDLA
April 2, 2012
VINOD PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
December 11, 2012
VISA STEEL LTD. Vs. COMMR. OF C. EX., CUS. & S.T., BHUBANESWAR-I
July 5, 2012
VISAT CONSTRUCTION CO. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
September 6, 2012
VISHAL ENGINEERS AND ANR. Vs. CCE
September 21, 2012
VISHAL ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, MYSORE
April 17, 2012
VISHAL INFRASTRUCTURE LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
December 24, 2012
VISHAL PIPES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 3, 2012
VISHAL PIPES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NOIDA
March 22, 2012
VODAFONE ESSAR CELLULAR LTD. Vs. COMMR. OF C. EX. & S. T., PUNE-III
October 18, 2012
VODAFONE ESSAR DIGILINK LTD. Vs. COMMISSIONER OF C. EX.
April 17, 2012
VODAFONE ESSAR LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
February 21, 2012
VODAFONE ESSAR SOUTH LTD. Vs. COMMISSIONER OF C. EX.
April 11, 2012
VODAFONE WEST LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
August 23, 2012
VVF LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELAPUR
February 27, 2012
VYAPAR INDUSTRIES LTD. Vs. COMMISSIONER OF CUS. (IMPORT) NHAVA SHEVA
May 1, 2012
WADPACK PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
November 5, 2012
WALLACE LABORATORIES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
July 31, 2012
WALLTRACTS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
October 10, 2012
WARDHA POWER COMPANY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPUR
February 17, 2012
WEIKFIELD PRODUCTS CO. (INDIA) PVT. LTD. Vs. COMMR. OF C. EX.
October 17, 2012
WELLQUEST Vs. COMMISSIONER OF SERVICE TAX, MUMBAI-I
January 11, 2012
WELSPUN MAXSTEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 14, 2012
WELSPUN MAXSTEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 23, 2012
WENDT (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
August 29, 2012
WHIRLPOOL OF INDIA LTD. Vs. COMMR. OF CUS. (IMPORT), NHAVA SHEVA
December 4, 2012
WIPRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III
January 13, 2012
WLC COLLEGE INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
March 28, 2012
WNS GLOBAL SERVICES PVT. LTD. Vs. COMMISSIONER OF C. EX.
October 30, 2012
WOCO MOTHERSON ADVANCED RUBBER TECH. LTD. Vs. C.C.E., RAJKOT
May 9, 2012
WOLFRA TECH (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
June 15, 2012
WRIGLEY INDIA (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
June 11, 2012
XEROX INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
April 11, 2012
Y.M. KRISHNA SSK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 5, 2012
YG1 INDUSTRIES (INDIA) P. LTD. Vs. COMMISSIONER OF C. EX., MUMBAI
July 12, 2012
YKK INDIA P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
September 21, 2012
YMC BUILDMORE P. LTD. Vs. COMMISSIONER OF SERVICE TAX
June 22, 2012
ZAIDAN METAL ROLLING MILLS PVT. LTD Vs. COMMISSIONER OF C. EX., MUMBAI
March 19, 2012
ZENITH COMPUTERS LTD. Vs. COMMISSIONER OF SERVICE TAX
November 1, 2012
ZENTA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-V
March 13, 2012
ZINCOLLIED (INDIA) Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
April 13, 2012
ZYDUS NYCOMED HEALTHCARE PVT. LTD. Vs. COMMR. OF C. EX., BELAPUR
November 12, 2012
ZYDUS TECH. LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
September 3, 2012
ZYTEX CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
May 29, 2012