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Case Index
Title
Date
A Vs. B
October 25, 2012
A C F SAHIBI PROJECT AND ANR Vs. JHAMMAN LAL AND ANR
August 23, 2012
A N MATHUR Vs. STATE OF RAJASTHAN
April 5, 2012
A ONE Vs. DISTRICT ELEMENTARY EDUCATION OFFICER & ORS
January 6, 2012
A. PONNUCHAMI Vs. CBI THROUGH PUBLIC PROSECUTOR
April 27, 2012
A.C. SHARMA Vs. NARAIN DEVI
April 25, 2012
AAIDANA RAM Vs. STATE
August 23, 2012
AAM JANTA GRAM BHADLIYA Vs. STATE OF RAJASTHAN AND ORS
August 27, 2012
AAMNA BAI Vs. PREM PRAKASH
August 22, 2012
AARAM SAINI Vs. P O, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND LABOUR COURT JAIPUR
March 26, 2012
AASHISH SHARMA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
January 6, 2012
AASU SINGH & ANR. Vs. TEJ SINGH & ORS.
February 6, 2012
ABBAS ALI Vs. STATE OF RAJASTHAN & ORS
March 20, 2012
ABDUL GAFOOR Vs. STATE OF RAJASTHAN
June 14, 2012
ABDUL HAKEEM Vs. STATE OF RAJ. AND ANR.
October 26, 2012
ABDUL HALIM Vs. NISAR
August 17, 2012
ABDUL MAJID Vs. STATE OF RAJASTHAN
June 14, 2012
ABDUL MUTLIB Vs. STATE OF RAJASTHAN
May 14, 2012
ABDUL NAIEM Vs. STATE OF RAJASTHAN
April 12, 2012
ABDUL RAHIM Vs. KHERUN
August 13, 2012
ABDUL RAHMAN Vs. STATE OF RAJASTHAN
January 31, 2012
ABDUL RASHID Vs. STATE
December 14, 2012
ABDUL SAKUR @ SAKUR RANA Vs. STATE OF RAJASTHAN AND ORS.
January 4, 2012
ABDUL SALAM Vs. MADAN SINGH
December 18, 2012
ABDUL SATTAR Vs. RAJ KHAN
November 21, 2012
ABDUL VAHID Vs. STATE OF RAJASTHAN
April 20, 2012
ABDULLA Vs. STATE OF RAJASTHAN
April 11, 2012
ABHAYA SAXENA Vs. STATE OF RAJASTHAN & ORS
December 4, 2012
ABHISHEK GOYAL Vs. STATE OF RAJASTHAN
January 18, 2012
ABHISHEK SINGH PANWAR Vs. STATE OF RAJASTHAN
August 8, 2012
ACL DISTILLERIES LIMITED Vs. REGISTRAR OF COS
April 12, 2012
ADITYA RAM SHARMA Vs. VIJAY KUMAR
February 6, 2012
AFSANA Vs. STATE OF RAJASTHAN
October 1, 2012
AFSANA KHAN Vs. STATE OF RAJ
April 18, 2012
AHIMSA MINES AND MINE Vs. U O I
February 17, 2012
AHMAD KHAN Vs. STATE OF RAJASTHAN AND ORS.
December 11, 2012
AHMED FAROOQ Vs. HARISH CHANDRA
October 1, 2012
AJAIB SINGH Vs. DELHI CLOTH AND GENERAL MILLS CO LTD
July 26, 2012
AJAY ALIAS HARENDRA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
August 6, 2012
AJAY KUMAR Vs. STATE OF RAJASTHAN
January 9, 2012
AJAY KUMAR & ORS. Vs. STATE OF RAJASTHAN & ORS.
March 22, 2012
AJAY KUMAR ALIAS AJAIB SINGH Vs. STATE OF RAJASTHAN
September 11, 2012
AJAY KUMAR KASWAN Vs. STATE OF RAJASTHAN
October 1, 2012
AJAY KUMAR KASWAN Vs. STATE OF RAJASTHAN & ORS
November 1, 2012
AJAY MAHATMA Vs. STATE OF RAJASTHAN
September 5, 2012
AJAY MAHESH PATEL Vs. STATE OF RAJASTHAN
May 19, 2012
AJAY PRAKASH BIBAN Vs. STATE OF RAJATHAN
August 14, 2012
AJAY SINGH @ SUNI DEOL Vs. STATE OF RAJASTHAN
February 15, 2012
AJAY SINGH DEORA Vs. STATE OF RAJ
December 10, 2012
AJEET SINGH & ANR. Vs. STATE OF RAJASTHAN & ANR.
June 14, 2012
AJIJA BANO Vs. PHOOL MOHD
February 17, 2012
AJMER VIDYUT VITRAN NIGAM LTD Vs. RUKMANI
February 6, 2012
AKASHDEEP ARORA Vs. STATE OF RAJASTHAN
February 2, 2012
AKHEDAS Vs. STATE OF RAJASTHAN
July 17, 2012
AKHILESH KUMAR DUSAD Vs. KAMLA DEVI
May 29, 2012
AKLESH PRATAP SINGH Vs. STATE AND OTHERS
March 21, 2012
AKSH TECHNOLOGIES LTD. Vs. AKSH OPTIFIBRE LTD.
November 8, 2012
ALAM KHAN Vs. STATE OF RAJASTHAN
August 8, 2012
ALBERT DAVID LTD Vs. STATE OF RAJASTHAN
April 13, 2012
ALKA Vs. DEEPAK DAGA AND ANR.
May 15, 2012
ALKA MATHUR Vs. STATE OF RAJASTHAN
May 11, 2012
ALKA MATORIA Vs. MAHARAJA GANGA SINGH UNIVERSITY
December 21, 2012
ALL VILLAGERS OF VILLAGE MELINKHEDA Vs. HARI KISHAN
September 24, 2012
ALLADIN CHITA Vs. ADJ NO. 3, AJMER & ORS.
August 17, 2012
ALOK BHATI Vs. STATE OF RAJASDTHAN
September 19, 2012
ALOK KOTAHWALA Vs. STATE OF RAJASTHAN
September 11, 2012
ALOK KUMAR Vs. NATHI DEVI & ORS
January 9, 2012
AMAR LAL Vs. MANGILAL
May 18, 2012
AMAR SINGH Vs. RAJKUMAR
July 23, 2012
AMAR SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORP AND ORS
January 9, 2012
AMAR SINGH Vs. CHARNA RAM @ CHARAN SINGH & ANR
January 2, 2012
AMAR SINGH Vs. STATE OF RAJ
May 18, 2012
AMAR SINGH Vs. NIRANJAN SINGH
July 10, 2012
AMAR SINGH AND OTHERS Vs. MUNESH & ANR.
October 3, 2012
AMARCHAND Vs. RAKESH KUMAR
September 24, 2012
AMBA DEVI Vs. MUNICIPAL BOARD, PHALODI
April 17, 2012
AMBA LAL Vs. JUGAL KISHORE
January 24, 2012
AMBA LAL Vs. LALU RAM
September 12, 2012
AMBUJA CEMENTS LTD Vs. RAJ ELECTRICITY REGULATORY
August 31, 2012
AMEEN Vs. STATE OF RAJASTHAN
November 6, 2012
AMIN Vs. LATIF
August 14, 2012
AMIN KHAN Vs. STATE OF RAJASTHAN
April 17, 2012
AMIT COLONIZERS LIMITED Vs. STATE OF RAJASTHAN & OTHERS
January 10, 2012
AMIT KUMAR Vs. STATE
December 7, 2012
AMIT TYRE HOUSE & ANR Vs. J K INDUSTRIES LTD & ANR
March 21, 2012
AMITA TRIVEDI Vs. STATE OF RAJASTHAN
July 30, 2012
AMLU RAM VISHNOI Vs. STATE
July 17, 2012
AMMINI P T Vs. UNION OF INDIA
March 13, 2012
AMRIT LAL & OTHERS Vs. BOARD OF REVENUE & OTHERS
April 6, 2012
AMRITA H PATEL & ORS Vs. STATE OF RAJASTHAN & ANR
March 20, 2012
AMRITLAL Vs. RENT APPELLATE TRIBUNAL, & ORS
November 21, 2012
ANAND KUMAR JAIN Vs. STATE OF RAJ
May 30, 2012
ANAND PRAKASH BARMERA Vs. STATE OF RAJASTHAN
June 20, 2012
ANAND PRAKASH CHATURVEDI Vs. STATE OF RAJASTHAN
August 21, 2012
ANAND SHANKAR MITTAL Vs. AMAR JAIN MEDICAL RELIEF SOCIETY JAIPUR DISTRICT
August 22, 2012
ANANDI LAL KUMAWAT AND ORS. Vs. RPSC.
March 22, 2012
ANANT LAL MEENA Vs. STATE OF RAJASTHAN AND ANR.
September 20, 2012
ANGOORI DEVI Vs. MANAGER M/S EICHER LTD
March 1, 2012
ANGORI DEVI Vs. MAMTA AND OTHERS
August 27, 2012
ANIL KHATWANI Vs. NISTHA KHATWANI
May 10, 2012
ANIL KUMAR Vs. STATE OF RAJASTHAN
July 25, 2012
ANIL KUMAR @ KAMAL KUMAR AND ANOTHER Vs. SHANTI LAL GANGWAL AND ANOTHER
August 27, 2012
ANIL KUMAR CHOUHAN Vs. STATE OF RAJASTHAN
May 30, 2012
ANIL KUMAR JAIN Vs. ADDL. COLLECTOR SAWAI MADHOPUR
July 16, 2012
ANIL KUMAR PUROHIT Vs. GOVIND SHARMA
May 21, 2012
ANIL KUMAR SHISHODIA Vs. RAJASTHAN STATE COOPERATIVE TRIBUNAL
September 19, 2012
ANIL KUMAWAT Vs. NAVEEN AGARWAL
April 30, 2012
ANIL NARULA Vs. STATE OF RAJASTHAN
April 11, 2012
ANIL STEEL & INDUSTRIES LTD. KANAKPURA Vs. JUDGE, LABOUR COURT NO.2, JAIPUR & ANR.
February 1, 2012
ANIL TANTIA Vs. STATE OF RAJASTHAN
February 2, 2012
ANILO STEEL & INDUSTRIES LTD Vs. JUDGE LABOUR COURT
January 2, 2012
ANITA DEVI Vs. UNION OF INDIA
August 3, 2012
ANITA GUPTA Vs. STATE OF RAJASTHAN
August 24, 2012
ANJALI RAJPUT ALIAS SOFIYA ALIAS TARUNA Vs. STATE OF RAJASTHAN
April 16, 2012
ANJU GOYAL Vs. RAJNEESH GOYAL
March 12, 2012
ANJU GOYAL Vs. RAJNEESH GOYAL
April 6, 2012
ANJU KANWAR Vs. STATE
July 16, 2012
ANKIT Vs. STATE OF RAJASTHAN
March 27, 2012
ANKIT SAXENA Vs. STATE OF RAJASTHAN & ORS.
November 21, 2012
ANMOL BUS SERVICE Vs. STATE OF RAJASTHAN
October 25, 2012
ANNAPURNA MAHILA SAHKARI SAMITI LTD. Vs. STATE OF RAJASTHAN & ORS.
October 26, 2012
ANOOP KUMAR Vs. NANURAM
April 2, 2012
ANOOP KUMAR MEENA Vs. STATE OF RAJASTHAN
August 14, 2012
ANOOP SINGH Vs. ADDL DISTRICT & SESSIONS JUDGE
July 24, 2012
ANOP SINGH Vs. STATE OF RAJASTHAN & ORS
March 14, 2012
ANOP SINGH Vs. STATE OF RAJASTHAN
December 6, 2012
ANSHU BHATNAGAR Vs. RAJENDRA BHATNAGAR
November 19, 2012
ANSHUMALA DAVID Vs. STATE OF RAJ
February 7, 2012
ANTI CORRUPTION BUREAUJAIPUR Vs. SURENDRA KUMAR SHARMA
February 6, 2012
ANU Vs. STATE OF RAJ
January 17, 2012
ANUBHA PRABHUNE Vs. STATE OF RAJASTHAN
August 24, 2012
ANUJ KUMAR Vs. STATE OF RAJASTHAN
March 1, 2012
ANWAR Vs. SHAMIM BANO
April 13, 2012
ANWAR AHMED Vs. SMT. MAIMOONA BEGUM AND ORS.
October 25, 2012
ARAWALI VETERINARY COLLEGE Vs. DR. ANUP BHAUMIK, SECRETARY, VETERINARY COUNCIL OF INDIA, N. DELHI
April 6, 2012
ARCHANA SABHARWAL Vs. BAL MUKUND
August 21, 2012
ARHAM JEWELLERS Vs. ADDI CIVIL JUDGE
March 6, 2012
ARIF KHAN Vs. STATE OF RAJASTHAN
July 6, 2012
ARJUN Vs. STATE OF RAJASTHAN
March 1, 2012
ARJUN LAL Vs. PAPPU LAL @ RAMPRASAD
October 30, 2012
ARJUN LAL Vs. STATE
April 2, 2012
ARJUN LAL Vs. STATE OF RAJASTHAN
January 13, 2012
ARJUN RAM Vs. STATE OF RAJASTHAN
May 30, 2012
ARJUN SINGH Vs. STATE OF RAJ
December 11, 2012
ARJUN SINGH Vs. R.T.D.C.
March 6, 2012
ARUN PRATAP SINGH Vs. RAJASTHAN UNIVERSITY
August 23, 2012
ARUN SINGH Vs. STATE OF RAJASTHAN
May 18, 2012
ARUN SINGH SHEKHAWAT Vs. UNION OF INDIA
August 27, 2012
ARVIND ARYA Vs. RSRTC & ANR.
March 20, 2012
ARVIND KUMAR AGRARWAL Vs. UNION OF INDIA
July 16, 2012
ARVIND KUMAR PATIDAR Vs. NEWLY ESTABLISHED RENT TRIBUNAL JAIPUR
September 3, 2012
ASGAR ALI Vs. LRS OF LATE NAWALI BAI
February 1, 2012
ASGAR KHAN Vs. SARDAR BANO
July 16, 2012
ASHA Vs. STATE OF RAJASTHAN
August 11, 2012
ASHA Vs. JAI SINGH
February 8, 2012
ASHA CHAUDHARY Vs. STATE OF RAJ & ORS
December 5, 2012
ASHA RAM Vs. SHRI MEWARA KSHATRIYA SAMAJ
August 6, 2012
ASHA RAM Vs. STATE OF RAJASTHAN AND ANR.
April 25, 2012
ASHA RAM @ ASHU RAM Vs. STATE OF RAJASTHAN
April 6, 2012
ASHAPURA CONSTRUCTION Vs. STATE OF RAJASTHAN
May 9, 2012
ASHISH KUMAR DIXIT Vs. BOARD OF SEC EDU RAJ
August 21, 2012
ASHOK Vs. STATE OF RAJASTHAN AND OTHERS
April 9, 2012
ASHOK JAIN Vs. MAHENDRA JAIN
September 13, 2012
ASHOK KUMAR Vs. STATE OF RAJASTHAN
August 14, 2012
ASHOK KUMAR Vs. STATE
April 3, 2012
ASHOK KUMAR Vs. STATE OF RAJASTHAN AND ANR.
June 15, 2012
ASHOK KUMAR Vs. KABOOTAR KHANA
November 9, 2012
ASHOK KUMAR Vs. STATE OF RAJASTHAN
April 16, 2012
ASHOK KUMAR Vs. UNION OF INDIA
October 29, 2012
ASHOK KUMAR Vs. STATE OF RAJASTHAN AND ORS.
August 27, 2012
ASHOK KUMAR Vs. STATE OF RAJASTHAN
February 14, 2012
ASHOK KUMAR Vs. STATE OF RAJASTHAN
July 17, 2012
ASHOK KUMAR Vs. STATE
May 1, 2012
ASHOK KUMAR Vs. STATE OF RAJASTHAN
January 13, 2012
ASHOK KUMAR ALIAS KALU SAIN Vs. KALYAN NARUKA
August 24, 2012
ASHOK KUMAR NAGAR Vs. STATE OF RAJASTHAN
March 1, 2012
ASHOK KUMAR SHARMA Vs. STATE OF RAJASTHAN
October 11, 2012
ASHOK LEYLAND FINANCE LTD Vs. STATE OF RAJASTHAN
February 15, 2012
ASHOK LEYLAND LTD. Vs. STATE OF RAJASTHAN & ORS.
February 7, 2012
ASHUTOSH SHARMA Vs. UNION OF INDIA
September 26, 2012
ASISHA DEEPIKA VISHWAS Vs. STATE OF RAJASTHAN & ORS
December 17, 2012
ASSISTANT COMMERCIAL TAXES OFFICER Vs. BHAGWAN SWAROOP RAKESH KUMAR SUBHASHGANJ, ANAJMANDI, NASIRABAD
January 3, 2012
ASSISTANT COMMISSIONER Vs. JALANI ENTERPRISE COMMERCIAL TAXES
February 13, 2012
ASSOCIATION OF SELF-FINANCING UNIVERSITES OF RAJASTHAN Vs. STATE OF RAJANTHAN
October 3, 2012
ASSTT COMMERCIAL TAXES OFFICER FLYING SQUAD Vs. KRISHNA OIL INDUSTRIES
August 6, 2012
ATMA SINGH Vs. NARENDRA SAINI AND ORS.
August 13, 2012
ATTAR SINGH Vs. STATE
December 21, 2012
ATUL KUMAR Vs. STATE OF RAJASTHAN
April 24, 2012
AYAZ AHMAD Vs. UNION OF INDIA
January 19, 2012
AYODHYA DEVI AND ORS Vs. NAND RAM AND ORS
February 10, 2012
AYUSH GUPTA Vs. CONVENOR
August 22, 2012
AZHAZ ALI Vs. STATE OF RAJASTHAN
April 27, 2012
AZIZ AHMED KHAN Vs. STATE RIICO LTD
February 15, 2012
AZTECH SHIVA HANDICARFTS & ARTS LTD Vs. SHREE IND
September 12, 2012
B L JAIN Vs. UNION OF INDIA
August 13, 2012
BABLOO Vs. STATE OF RAJASTHAN
July 24, 2012
BABLU @ JITENDRA Vs. STATE OF RAJASTHAN & ORS
September 26, 2012
BABLU ALIAS JITENDRA Vs. STATE OF RAJASTHAN
September 26, 2012
BABU BHAI KASHYAP Vs. PRAFUL CHAND CONTRACTOR
January 3, 2012
BABU KHAN Vs. HAMEER SINGH & ANR
March 13, 2012
BABU KHAN Vs. STATE OF RAJASTHAN
September 5, 2012
BABU LAL Vs. VIDHYUT VITRAN NIGAM LIMITED
August 24, 2012
BABU LAL Vs. AJMER SINGH
January 10, 2012
BABU LAL Vs. GOVIND SINGH
March 28, 2012
BABU LAL Vs. PUNJAB NATIONAL BANK
March 1, 2012
BABU LAL Vs. MOHAN LAL
October 1, 2012
BABU LAL Vs. STATE OF RAJASTHAN AND ORS.
August 7, 2012
BABU LAL Vs. UNION OF INDIA
May 3, 2012
BABU LAL Vs. ADDITIONAL DISTRICT JUDGE NO 2 ALWAR
April 19, 2012
BABU LAL AND OTHERS Vs. CIVIL JUDGE (J.D.) & JUDICIAL MAGISTRATE, RAJGARH, DISTRICT ALWAR
August 1, 2012
BABU LAL GUPTA Vs. CHAIRMAN RAJ HOUSING BOARD
April 30, 2012
BABU LAL PATHARIYA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
May 18, 2012
BABU LAL SHARMA Vs. UNION OF INDIA
October 29, 2012
BABU SINGH Vs. STATE OF RAJ
December 18, 2012
BABULAL Vs. STATE OF RAJASTHAN
January 23, 2012
BABY BHARTI MEGHVANSHI Vs. SIRAJUDDIN & OTHERS
March 22, 2012
BACHNA RAM Vs. RATNA RAM
May 8, 2012
BADRI LAL Vs. RATAN LAL
February 29, 2012
BADRI LAL Vs. RAMAVTAR & ANOTHER
March 6, 2012
BADRI NARAIN CHOUDHARY Vs. RAJASTHAN PARYATAN VIKAS NIGAM LTD
April 6, 2012
BADRI NARAIN MODI Vs. DEPUTY COMMISSIONER
May 8, 2012
BADRI PRASAD SHARMA Vs. RAJASTHAN STATE AGRICULTURE MARKETING BOARD
November 2, 2012
BAGTAWAR MAL Vs. STATE OF RAJASTHAN
July 24, 2012
BAIRATH TEHSIL KHADI GRAMODAYA SAMITI Vs. RATNIKANT SHARMA
August 27, 2012
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. PARMESHWARI DEVI
March 12, 2012
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. PRAHLAD AND ANR.
December 6, 2012
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. ROHITASH MEENA AND ORS.
November 24, 2012
BAJRANG Vs. DEVI SAHAI
August 22, 2012
BAJRANG LAL Vs. STATE OF RAJASTHAN
March 30, 2012
BAJRANG LAL Vs. UNION OF INDIA
May 15, 2012
BAJRANG LAL Vs. SMT. DHANNI AND ORS.
March 19, 2012
BAJRANG LAL Vs. STATE OF RAJASTHAN
September 14, 2012
BAJRANG LAL SHARMA Vs. RAMDEV ACHARYA AND ORS.
February 1, 2012
BAJRANG LAL SHARMA Vs. SALLAUDEEN AHMED
February 23, 2012
BAJRANG SINGH Vs. STATE OF RAJASTHAN
July 13, 2012
BAJRANGLAL Vs. KABOOTAR KHANA
November 9, 2012
BAL KISHAN MOONDRA Vs. STATE OF RAJ
December 6, 2012
BAL KISHAN SHARMA Vs. RADHEY SHYAM GODHAWAT
January 5, 2012
BAL MUKUND Vs. CHANDRA PRAKASH
August 24, 2012
BALASHRAM SOCIETY Vs. PURAN INDORIA
September 6, 2012
BALBEER Vs. SESSION JUDGE
August 21, 2012
BALDEV SINGH Vs. GUDDI DEVI
July 19, 2012
BALJEET KAUR Vs. STATE OF RAJ
July 6, 2012
BALJINDER SINGH KHURANA Vs. STATE OF RAJ
September 13, 2012
BALKISHAN PATHRIYA Vs. CIVIL JUDGE
November 5, 2012
BALLURAM SHARMA Vs. DISTRICT COLLECTOR (RECOVERY), JAIPUR
April 9, 2012
BALMUKUND Vs. STATE OF RAJASTHAN
March 28, 2012
BALMUKUND & ORS Vs. DEVKANYA & ANR
October 5, 2012
BALRAJ SINGH Vs. STATE OF RAJASTHAN
March 27, 2012
BALU RAM Vs. STATE OF RAJASTHAN
October 6, 2012
BALVEER KAUR Vs. RAJENDRA SINGH
January 4, 2012
BALVEER SINGH Vs. POORAN SINGH
July 25, 2012
BALVEER SINGH TANWAR Vs. STATE OF RAJ
July 27, 2012
BALVINDER SINGH Vs. HIMMAT LAL
August 7, 2012
BANARSI Vs. BANWARI LAL
September 7, 2012
BANK OF BARODA Vs. NAND KISHORE KACHHWAHA
March 20, 2012
BANK OF RAJASTHAN LTD Vs. SATI DEVI
August 8, 2012
BANKATLAL MODI Vs. STATE OF RAJASTHAN & ANOTHER
December 12, 2012
BANNA LAL Vs. STATE OF RAJASTHAN
January 25, 2012
BANNEY SINGH AND ANR Vs. STATE OF RAJASTHAN AND ORS
September 11, 2012
BANSHI LAL Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
May 21, 2012
BANSHI LAL Vs. BIRBAL
August 23, 2012
BANSHI LAL Vs. SOHAN LAL
August 22, 2012
BANSHILAL Vs. OM PRAKASH & ORS
May 3, 2012
BANSHILAL SUTHAR Vs. UDAI LAL
August 24, 2012
BANSI GIRI Vs. MANAGING DIRECTOR, RSRTC AND ANR.
March 21, 2012
BANSIWALA IRON AND STEEL Vs. U O I
February 7, 2012
BANTI AND ORS. Vs. STATE OF RAJASTHAN
May 3, 2012
BANTOO SINGH Vs. STATE OF RAJ & ORS
December 3, 2012
BANWARI LAL Vs. STATE OF RAJASTHAN & ORS
December 11, 2012
BANWARI LAL Vs. STATE OF RAJASTHAN
March 6, 2012
BANWARI LAL Vs. ANAND AND OTHERS
May 3, 2012
BANWARI LAL Vs. NASIR HUSSAIN
January 2, 2012
BANWARI LAL. Vs. STATE OF RAJASTHAN
February 21, 2012
BANWARILAL Vs. DATTURAM THROUGH LRS
March 5, 2012
BARDHA RAM Vs. BOARD OF REVENUE
April 19, 2012
BARJI Vs. MANGU
April 26, 2012
BARKAT HUSSAIN Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS.
August 1, 2012
BARKAT KHAN Vs. SHIMLA @ SEEMA
September 19, 2012
BASANT KUMAR BENIWAL Vs. RAJASTHAN VISHVAVIDHYALAYA AND ANR
September 4, 2012
BASANTI DEVI Vs. DEVENDRA KUMAR & OTHERS
February 29, 2012
BASANTI LAL Vs. MOHD. HUSSAIN
September 21, 2012
BASANTI LAL Vs. ARUN
September 14, 2012
BASHIR AHMED Vs. BOARD OF REVENUE AND ORS
August 23, 2012
BASSAPA Vs. STATE OF RAJASTHAN
September 20, 2012
BASTIMAL JAI Vs. OM PRAKASH & ORS
April 20, 2012
BBANI Vs. VIKRAM SINH
February 21, 2012
BEDAMI DEVI Vs. STATE OF RAJASTHAN
August 1, 2012
BEENA CHOUDHARY (DR.) Vs. STATE OF RAJASTHAN & ANR.
February 27, 2012
BEHARI LAL SHARMA Vs. UNION OF INDIA AND ANR.
January 16, 2012
BHAGAT SINGH Vs. JI TENDER SINGH URF LALA
February 29, 2012
BHAGAT SINGH Vs. STATE OF RAJASTHAN & ORS
December 9, 2012
BHAGAT SINGH Vs. STATE OF RAJASTHAN
February 9, 2012
BHAGIRATH Vs. GOVIND RAM
May 1, 2012
BHAGIRATH DAN BARATH Vs. STATE OF RAJASTHAN & ORS.
April 2, 2012
BHAGIRATH MAL Vs. STATE OF RAJASTHAN AND OTHERS
February 21, 2012
BHAGIRATH SHARMA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
May 19, 2012
BHAGWAN DAS AHUJA Vs. OM PRAKASH
May 10, 2012
BHAGWAN SAHAI Vs. CIVIL JUDGE
November 20, 2012
BHAGWAN SAHEY SHARMA Vs. DEVENDER KUMAR MOOL CHAND
September 4, 2012
BHAGWAN SINGH Vs. STATE.
December 11, 2012
BHAGWAN SINGH Vs. VIMLA DEVI
July 16, 2012
BHAGWAN SINGH Vs. NAND KISHORE
January 4, 2012
BHAGWANA RAM Vs. TRILOK CHAND
September 19, 2012
BHAGWAT PRASAD AND ORS. Vs. KANHAIYA AND OS.
March 28, 2012
BHAGWATI KUMAR GUPTA Vs. STATE OF RAJASTHAN
December 21, 2012
BHAGWATI LAL Vs. STATE OF RAJASTHAN
March 1, 2012
BHAGWATI LAL Vs. STATE OF RAJASTHAN
March 29, 2012
BHAGWATI PRASAD Vs. PRESIDING OFFICER MOTOR ACCIDENT CLAIMS TRIBUNAL
December 11, 2012
BHAGWATI PRASAD Vs. CHHAGAN RAJ
August 8, 2012
BHAGWATI SINGH Vs. LAD KANWAR
October 3, 2012
BHAIRU Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER
February 21, 2012
BHAJAN & ORS. Vs. STATE OF RAJASTHAN
March 27, 2012
BHANAVI AGRO PRIVATE LIMITED Vs. STATE OF RAJ
May 14, 2012
BHANI RAM Vs. SITA RAM
July 27, 2012
BHANWAR KANWAR Vs. UNION OF INDIA
July 10, 2012
BHANWAR LAL Vs. STATE OF RAJASTHAN AND ANOTHER
April 18, 2012
BHANWAR LAL Vs. KABOOTAR KHANA, LADNU
November 9, 2012
BHANWAR LAL Vs. STATE OF RAJASTHAN
July 27, 2012
BHANWAR LAL Vs. ADDITIONAL DISTRICT JUDGE & ORS.
April 17, 2012
BHANWAR LAL Vs. STATE OF RAJASTHAN
November 27, 2012
BHANWAR LAL & ANR Vs. MOTI LAL & ANR
January 5, 2012
BHANWAR LAL & ORS Vs. LRS OF MISHRI LAL
August 22, 2012
BHANWAR LAL JHAKAR & ORS. Vs. STATE OF RAJASTHAN & ORS.
August 24, 2012
BHANWAR LAL KALANI Vs. ASSTT COMMISSIONER
August 29, 2012
BHANWAR LAL MEENA Vs. UNION OF INDIA
February 14, 2012
BHANWAR SINGH Vs. UNION OF INDIA
May 25, 2012
BHANWAR SINGH Vs. NATIONAL INSURANCE CO LTD
May 9, 2012
BHANWAR SINGH Vs. STATE OF RAJASTHAN
March 12, 2012
BHANWAR SINGH CHOUHAN Vs. STATE OF RAJASTHAN
March 22, 2012
BHAPPU RAM KUMHAR Vs. LEARNED LABOUR COURT NO.1 JAIPUR
April 3, 2012
BHARAT BHUSHAN BADESARA Vs. SPECIAL SECRETARY FINANCE
October 30, 2012
BHARAT GINGER TRADING COMPANY Vs. STATE OF RAJASTHAN & ORS
September 20, 2012
BHARAT LAL Vs. STATE OF RAJASTHAN
September 5, 2012
BHARAT LAL & ANR Vs. RAMJI LAL & ORS
August 6, 2012
BHARAT LAL MEENA Vs. KOTAK MAHINDRA BANK LIMITED
October 29, 2012
BHARAT LODHA Vs. STATE OF RAJASTHAN
January 4, 2012
BHARAT MOHAN RATESHWAR Vs. NATIONAL INVESTIGATION AGENCY
December 11, 2012
BHARAT PETROLEUM CORPORATION LTD Vs. RAGHAV BHARAT GAS
May 30, 2012
BHARAT SANCHAR NIGAM LTD Vs. VICHITRA CONSTRUCTIONS PVT LTD
August 30, 2012
BHARAT SANCHAR NIGAM LTD Vs. INDER MAL
August 3, 2012
BHARAT SHARMA Vs. STATE OF RAJASTHAN
August 17, 2012
BHARAT SINGH Vs. STATE OF RAJ
July 12, 2012
BHARATI Vs. KALPESH ALIAS VINIT
December 15, 2012
BHARATPUR DAL UDYOG Vs. M/S DURGA PRASAD KALI CHARAN
July 2, 2012
BHARATRAJ @ BHARATRAM Vs. ADDITIONAL CIVIL JUDGE (SR DIV), BARAN & ORS
February 7, 2012
BHARATRAJ ALIAS BHARATRAM Vs. ADDITIONAL CIVIL JUDGE
August 13, 2012
BHARTI Vs. STATE
September 13, 2012
BHAVAN VA PATH NIRMAN Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD
January 3, 2012
BHAVNEESH PARMAR Vs. STATE OF RAJASTHAN
December 13, 2012
BHAWANI PRASAD Vs. ROSHAN
June 21, 2012
BHAWANI SINGH BHATI Vs. RAJASTHAN HIGH COURT & ORS.
March 5, 2012
BHAWANI SINGH SHEKHAWAT Vs. COORDINATOR, RAJASTHAN TEACHER ELIGIBILITY TEAT-2011, RAJASTHAN, AJMER AND ANR
January 10, 2012
BHEEM SINGH Vs. ADDL CIVIL JUDGE
March 27, 2012
BHEEMA GURJAR Vs. SMT. GEETA AND ANR.
April 11, 2012
BHERU LAL Vs. STATE OF RAJASTHAN
April 24, 2012
BHERU LAL Vs. PANA AND ORS
January 6, 2012
BHERU SINGH Vs. STATE OF RAJASTHAN
February 3, 2012
BHERU SINGH Vs. STATE OF RAJ
September 12, 2012
BHERU SINGH Vs. CHHANV KANWAR & ORS
October 10, 2012
BHERULAL Vs. STATE OF RAJASTHAN
April 12, 2012
BHIKA RAM Vs. EXECUTIVE OFFICER, MUNICIPAL BOARD, BILARA & ANR
March 12, 2012
BHIKAM SINGH Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED
September 3, 2012
BHIKHO Vs. STATE OF RAJASTHAN
September 10, 2012
BHOLA @ YADVINDER SINGH Vs. STATE OF RAJASTHAN
June 13, 2012
BHOLA@ YADVINDER SINGH Vs. STATE OF RAJASTHAN
July 13, 2012
BHONRI LAL SHARMA Vs. STATE OF RAJASTHAN
September 19, 2012
BHORE LAL Vs. UNION OF INDIA
April 6, 2012
BHUDEO SINGH Vs. NEW INDIA ASSURANCE CO.LTD.
August 3, 2012
BHUDEV Vs. STATE OF RAJASTHAN AND ORS
December 11, 2012
BHUJPAL MEENA Vs. STATE OF RAJASTHAN & OTHERS
May 2, 2012
BHULI & OTHERS Vs. JITENDRPURI & OTHERS
February 17, 2012
BHUPENDRA Vs. STATE OF RAJASTHAN
December 14, 2012
BHUPENDRA KUMAR Vs. NEW INDIA ASSURANCE CO LTD, UDAIPUR & ORS
January 10, 2012
BHURA RAM Vs. THE ADDL. DISTRICT COLLECTOR, NOHAR & ORS.
February 2, 2012
BHURIA @ BHURA RAM Vs. STATE
July 16, 2012
BHURIYA BAI Vs. STATE OF RAJASTHAN & ORS
July 25, 2012
BILLU SINGH Vs. STATE
May 9, 2012
BIMLA DEVI Vs. SRIRAM VERMA
September 4, 2012
BINA GOYAL Vs. STATE OF RAJASTHAN
May 8, 2012
BINANI CEMENT LIMITED Vs. STATE OF RAJASTHAN
September 26, 2012
BINDU SABU Vs. STATE OF RAJASTHAN
May 17, 2012
BIRBAL RAM Vs. TULCHI DEVI
January 11, 2012
BIRDHI CHAND S/O DALU RAM Vs. SUNITA SHARMA W/O GOPAL B CHOTIYA
September 26, 2012
BIRLA CORPORATION LTD Vs. C C E JAIPUR
March 26, 2012
BOHITARAM MAVAL PURIYA AND ORS Vs. CHOTHMAL AND ANOTHER
February 8, 2012
BOOTA RAM Vs. MUKH RAM
September 24, 2012
BRAHAM PRAKASH Vs. STATE OF RAJASTHAN
July 10, 2012
BRAHMA DUTT MODI Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
April 3, 2012
BRAHMANAND Vs. STATE OF RAJASTHAN
May 8, 2012
BRAJESH CHANDRA VYAS Vs. STATE AND ORS.
March 22, 2012
BRANCH MANAGER, ALLAHABAD BANK, BALOTRA & ANR Vs. MANA RAM
December 7, 2012
BRIJ BEHARI SHARMA Vs. CHIEF MANAGER KOTA
May 1, 2012
BRIJENDRA SINGH Vs. STATE OF RAJASTHAN
September 20, 2012
BRIJENDRA SINGH Vs. RAJASTHAN STATE CO-OPERATIVE BANK LTD & ORS
January 19, 2012
BRIJENDRA SINGH Vs. INDIRA KUMARI
February 7, 2012
BRIJESH CHATURVEDI Vs. STATE OF RAJASTHAN
December 13, 2012
BRIJESH KUMAR SHARMA Vs. STATE OF RAJASTHAN & ORS
September 26, 2012
BRIJLAL AND ANOTHER Vs. KANHAIYA GURJAR AND OTHERS
February 9, 2012
BRIJRAJ SINGH Vs. STATE OF RAJASTHAN
March 21, 2012
BRIJRAJ SINGH Vs. STATE OF RAJASTHAN
October 3, 2012
BUDDHU SINGH Vs. STATE OF RAJ
July 12, 2012
BUDH SINGH Vs. MEWARA KSHATRIYA SAMAJ
August 6, 2012
BUDHA RAM Vs. ICICI LOMBARD GIC LTD
May 9, 2012
BUDHA RAM Vs. HEMA RAM & OTHERS
September 21, 2012
BUDHA RAM & OTHERS Vs. STATE(EDUCATION) & OTHERS
April 16, 2012
BUDHA RAM AND ANR. Vs. STATE OF RAJASTHAN
November 6, 2012
BUDHMAL AND ANR Vs. RADHAKISHAN AND ANR
August 27, 2012
BUNTY MAHAVEER Vs. STATE OF RAJASTHAN
June 4, 2012
C I T - III, JAIPUR Vs. MANNALAL JHAKHAR
March 12, 2012
C P JOSHI Vs. KALYAN SINGH CHOUHAN
August 31, 2012
C.I.T. UDAIPUR Vs. LAKE PALACE HOTELS & MOTELS PRIVATE LIMITED
December 12, 2012
CAPTAIN KRISHAN DAYAL SINGH RATHORE Vs. STATE OF RAJASTHAN
November 5, 2012
CARRIER AIRCON LIMITED Vs. STATE OF RAJASTHAN
August 8, 2012
CHAIN SINGH Vs. STATE OF RAJASTHAN
April 13, 2012
CHAIRMAN, MUNICIPALITY, KESHAV RAI PATAN AND ANOTHER Vs. KANHIYA LAL AND OTHERS
February 7, 2012
CHAIRMAN, RSRTC Vs. CHATTRAPAL AND ANR.
September 15, 2012
CHAMAN BANO Vs. RSRTC
May 11, 2012
CHAMMAN BAI Vs. STATE OF RAJASTHAN
August 9, 2012
CHAMPALAL & ORS Vs. CHANDRA DEVI & ANR
August 22, 2012
CHANCHAL JAIN Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE NO 3 JAIPUR METROPOLITAN JAIPUR
May 22, 2012
CHAND MAL Vs. LRS OF FATEH LAL
October 5, 2012
CHAND MAL ALIAS CHAND RATAN Vs. CHHITAR NATH
August 16, 2012
CHAND RATAN Vs. ROOP CHAND
January 17, 2012
CHANDA DEVI Vs. STATE OF RAJASTHAN
April 2, 2012
CHANDA DEVI Vs. STATE OF RAJASTHAN AND ORS.
December 19, 2012
CHANDAN SINGH Vs. STATE OF RAJASTHAN
May 17, 2012
CHANDAN SINGH Vs. UNION BANK OF INDIA GUNSARA
July 13, 2012
CHANDER SHEKHAR MEENA Vs. UNIVERSITY OF RAJASTHAN
September 19, 2012
CHANDGIRAM Vs. STATE OF RAJASTHAN
February 13, 2012
CHANDO Vs. MADAN LAL
April 20, 2012
CHANDRA Vs. RAJENDRA GIRI
May 3, 2012
CHANDRA KALLA & ORS Vs. CHAGAN LAL & ORS
September 10, 2012
CHANDRA PRAKASH Vs. HASTI MAL
August 3, 2012
CHANDRA PRAKASH Vs. MEWARA KSHATRIYA SAMAJ
August 23, 2012
CHANDRA PRAKASH PARIHAR Vs. CHAIRMAN, BHARAT BHAI PATEL
September 4, 2012
CHANDRA RAM Vs. STATE OF RAJASTHAN AND ANR.
October 5, 2012
CHANDRA SHAKHER VYAS & ORS. Vs. STATE & ORS.
March 21, 2012
CHANDRABHAN RANASARIYA Vs. ARUN KUMAR
April 10, 2012
CHANDRABHANU Vs. STATE OF RAJASTHAN AND ANR
January 25, 2012
CHANDRAKALA Vs. STATE OF RAJASTHAN
December 17, 2012
CHANDRASHEKHAR @ SHEKHU Vs. STATE OF RAJASTHAN AND ANR.
May 31, 2012
CHANDRAWATI Vs. STATE OF RAJASTHAN AND ORS
January 4, 2012
CHANDRESH @ CHANDRESH KUMAR BHOJWANI Vs. SITA RAM & OTHERS
August 22, 2012
CHANDURAM ALIAS RAM CHANDRA Vs. STATE
February 1, 2012
CHANGAN LAL Vs. STATE OF RAJASTHAN
February 10, 2012
CHARAN SINGH Vs. STATE OF RAJASTHAN
October 3, 2012
CHARAN SINGH Vs. JVVN LTD., JODHPUR
July 26, 2012
CHARANJEET KAUR @ CHARAN KAUR Vs. NARDEV SINGH & ORS
December 14, 2012
CHARMESH SHARMA Vs. STATE OF RAJASTHAN
March 19, 2012
CHATRA PAL SINGH SHEKHAWAT Vs. LEARNED COURT OF APPELLATE RENT TRIBUNAL, JAIPUR & ANOTHER
September 21, 2012
CHAUTHMAL SAINI Vs. ADDI DISTRICT
February 9, 2012
CHELA RAM Vs. STATE OF RAJASTHAN
May 2, 2012
CHENA RAM Vs. STATE OF RAJAJASTHAN & ORS.
April 6, 2012
CHETRAM Vs. STATE OF RAJASTHAN
July 24, 2012
CHETRAM Vs. STATE OF RAJASTHAN
July 27, 2012
CHHAIL SINGH Vs. STATE OF RAJ
May 1, 2012
CHHAJU RAM Vs. MAKHAN LAL
February 6, 2012
CHHATISGARH DISTILLERIES LIMITED Vs. STATE OF RAJASTHAN
April 10, 2012
CHHAVI PRAKASH SAINI Vs. CENTRAL UNIVERSITY OF RAJASTHAN
May 4, 2012
CHHAVI PRAKASH SAINI Vs. CENTRAL UNIVERSITY OF RAJASTHAN
August 1, 2012
CHHITAR LAL Vs. CHHOTU LAL
September 6, 2012
CHHOGARAM Vs. JAIN SAMAJ GAUSHALA SAMITI
August 24, 2012
CHHOTE LAL AND ANR. Vs. STATE OF RAJASTHAN
April 9, 2012
CHHOTU KHAN Vs. STATE OF RAJASTHAN
January 6, 2012
CHHOTURAM Vs. STATE OF RAJASTHAN
April 6, 2012
CHIEF MANAGER Vs. HITLAR PRASAD
August 29, 2012
CHIEF MANAGER RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. HARISINGH
April 9, 2012
CHIEF MEDICAL & HEALTH OFFICER Vs. JUDGE, INDUSTRIAL TRIBUNAL AND LABOUR COURT, BHILWARA
September 20, 2012
CHIMAN SINGH Vs. STATE OF RAJASTHAN
May 11, 2012
CHIMANLAL Vs. STATE OF RAJASTHAN
December 13, 2012
CHIRANJI LAL JHALANI Vs. STATE OF RAJASTHAN
August 13, 2012
CHITTAR Vs. STATE OF RAJASTHAN
August 14, 2012
CHITTAR LAL Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE
May 16, 2012
CHOMAL EXPORTS PVT. LTD Vs. STATE OF RAJASTHAN
October 26, 2012
CHOTHU Vs. BOARD OF REVENUE RAJASTHAN AJMER
July 17, 2012
CHOTU RAM Vs. KUNAN MAL
February 6, 2012
CHOUDHARY MEDICAL STORE (M/S.) Vs. STATE OF RAJASTHAN
May 2, 2012
CHOUTHMAL SAINI Vs. JUDGE, LABOUR COURT NO 2, JAIPUR & ORS
January 5, 2012
CHUTARA RAM AND ORS. Vs. STATE OF RAJASTHAN
May 8, 2012
CITI FINANCIAL CONSUMER FINANCE INDIA LTD Vs. VIJAY PAL JAKHAD & ORS
February 2, 2012
COMMERCIAL TAXES OFFICER Vs. BIRLA CEMENT PVT. LTD
September 12, 2012
COMMERCIAL TAXES OFFICER Vs. WHIRLPOOL INDIA LTD
July 16, 2012
COMMISSIONER MUNICIPAL COUNCIL BHILWARA Vs. BHOLI RAM
January 23, 2012
COMMISSIONER OF INCOME TAX Vs. JODHPUR VIDHYUT VITRAN NIGAM LIMITED
May 7, 2012
COMMISSIONER OF INCOME TAX Vs. STATE BANK BIKANER & JAIPUR
May 16, 2012
COMMISSIONER OF INCOME TAX Vs. KAMAL TRADING COMPANY
February 6, 2012
COMMISSIONER OF INCOME TAX Vs. BUSINESS INFORMATION PROCESSING SERVICES
February 8, 2012
COMMISSIONER OF INCOME TAX Vs. H.S. BUILDERS (P) LTD
March 3, 2012
COMMISSIONER OF INCOME TAX Vs. GIRIRAJ AGARWAL GIRI
March 16, 2012
COMMISSIONER OF INCOME TAX Vs. SAGUN GEMS (P.) LTD
August 22, 2012
COMMISSIONER OF INCOME TAX Vs. ARUN KUMAR KOTHARI
September 7, 2012
COMMISSIONER OF INCOME TAX Vs. JAIN CONSTRUCTION CO
November 24, 2012
COMMISSIONER OF INCOME TAX Vs. APEX METCHEM (P) LTD.
December 11, 2012
COMMISSIONER OF INCOME TAX Vs. RAJ. STATE BRIDGE AND CONSTRUCTION CORPORATION LTD
February 6, 2012
COMMISSIONER OF INCOME TAX Vs. VINAY PRATAP SINGH
March 5, 2012
COMMISSIONER OF INCOME TAX Vs. MAHENDRA SINGH KHEDLA
March 19, 2012
COMMISSIONER OF INCOME TAX BIKANER Vs. RAM DEV KUMAR CHITLANGIA
May 8, 2012
COMMISSIONER OF INCOME TAX JAIPUR II Vs. GYAN CHAND AJMERA
April 19, 2012
COMMISSIONER OF INCOME TAX UDAIPUR Vs. HISTORIC RESORT HOTELS
May 9, 2012
COMMISSIONER OF INCOME TAX, BIKANER Vs. PAWAN SHARMA
July 13, 2012
COMMISSIONER OF INCOME TAX, JAIPUR Vs. HARDEEP SINGH SETHI
May 2, 2012
COMMISSIONER OF INCOME TAX, JAIPUR II JAIPUR Vs. ASIAN MARKETING
April 11, 2012
COMMISSIONER OF INCOME TAX, JAIPUR-II Vs. M/S. MANGALAM ARTS, JAIPUR
August 6, 2012
COMMISSIONER OF INCOME TAX, UDAIPUR Vs. SMT. KAUSHALYA DEVI JHANWAR
January 6, 2012
COMMISSIONER OF INCOME TAX,UDAIPUR Vs. HINDUSTAN ZINC LTD
April 27, 2012
COMMISSIONER OF INCOME TAX-I Vs. RAJARAM & PARTY
July 3, 2012
COMMISSIONER OF INCOME-TAX-I Vs. RAJASTHAN STATE HANDLOOM
January 4, 2012
COMMISSIONER, HORTICULTURE (P & M), JAMMU & KASHMIR GOVERNMENT, SRINAGAR & ANR Vs. JUDGE, LABOUR COURT NO 1, JAIPUR & ANR
May 29, 2012
COX AND KINGS INDIA LTD. Vs. NARENDRA SINGH RATHORE AND ANR.
August 17, 2012
CTO, CIRCLE-A, SRIGANGANAGAR Vs. PAWAN KUMAR AGARWAL & ANR
September 27, 2012
D F O BIKANER Vs. BANSHI LAL
July 2, 2012
DAKHU DEVI AND ORS Vs. RANJEET SINGH AND ORS
March 27, 2012
DAL SINGH Vs. STATE OF RAJASTHAN
April 12, 2012
DALIP KUMAR Vs. STATE OF RAJASTHAN
September 25, 2012
DALIP SINGH Vs. STATE OF RAJASTHAN & ORS.
September 14, 2012
DALIP SINGH SAHARAN Vs. STATE OF RAJASTHAN
December 10, 2012
DALJIT SINGH Vs. STATE OF RAJASTHAN AND ORS.
September 11, 2012
DALLI CHAND Vs. STATE OF RAJASTHAN
January 25, 2012
DALPAT SINGH Vs. STATE
March 6, 2012
DAM SINGH Vs. STATE OF RAJASTHAN
July 20, 2012
DAMODAR LAL AGARWAL Vs. SECRETARY, UIT, ALWAR & ANR
February 6, 2012
DAN MAL JAT Vs. ADJ(FT)
September 7, 2012
DANA RAM Vs. STATE OF RAJ & ORS
January 11, 2012
DASHRATH DHANKA Vs. UNION OF INDIA & ORS.
September 20, 2012
DASRATH KUMAR GANDHI Vs. JUDGE, RENT TRIBUNAL, BHARATPUR & ORS.
April 20, 2012
DATA RAM Vs. STATE
September 6, 2012
DATAR SINGH Vs. STATE OF RAJASTHAN
September 11, 2012
DAU SINGH Vs. STATE OF RAJASTHAN & ANR.
April 3, 2012
DAUL SINGH Vs. STATE OF RAJASTHAN
April 6, 2012
DAULAT RAM Vs. UNION OF INDIA & OTHERS
April 11, 2012
DAYA RAM Vs. STATE OF RAJASTHAN
October 6, 2012
DAYANAND Vs. STATE OF RAJASTHAN & ANR.
April 6, 2012
DAYAWATI Vs. STATE OF RAJASTHAN
August 8, 2012
DEEN DAYAL Vs. STATE OF RAJASTHAN
January 13, 2012
DEEN DAYAL Vs. KIRAN
July 18, 2012
DEEN MOHAMMED Vs. CJM, BHARATPUR AND ANR.
January 2, 2012
DEENDAYAL MALAV Vs. BABULAL & ORS
March 19, 2012
DEEP SINGH Vs. STATE OF RAJASTHAN AND ORS.
August 9, 2012
DEEP SINGH Vs. STATE OF RAJASTHAN
July 17, 2012
DEEPA RAM Vs. KISHAN CHAND & ORS
July 20, 2012
DEEPAK JAIN Vs. USHA JAIN
June 14, 2012
DEEPAK KUAMR Vs. STATE OF RAJASTHAN
January 2, 2012
DEEPAK KUMAR Vs. STATE OF RAJASTHAN
July 24, 2012
DEEPAK SHARMA Vs. VICE CHANCELLOR JNVU
September 11, 2012
DEEPAK SONI Vs. STATE OF RAJ
July 16, 2012
DEEPAK SONI Vs. KODAR MAL
September 12, 2012
DEEPIKA SALVI Vs. STATE
May 3, 2012
DEEWA CONSTRUCTION PRODUCT INDUSTRY Vs. STATE OF RAJASTHAN
May 17, 2012
DEPUTY CIT Vs. SMT. INDIRA KASUWAL
February 8, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. SURYA CREDITS LTD
February 8, 2012
DEPUTY KUMAR SHARMA Vs. COURT OF ADDL. DISTRICT AND SESSIONS JUDGE NO. 3
October 8, 2012
DESHRAJ Vs. STATE OF RAJASTHAN
August 1, 2012
DESHRAJ SINGH AND ANR. Vs. STATE OF RAJASTHAN
May 15, 2012
DEVA Vs. BOARD OF REVENUE
July 16, 2012
DEVA @ DEVI LAL Vs. STATE OF RAJ & ORS
August 22, 2012
DEVA AND ORS. Vs. BOARD OF REVENUE FOR RAJASTHAN AND ORS.
April 11, 2012
DEVA RAM Vs. STATE OF RAJASTHAN
May 15, 2012
DEVDASHRATH ROYALTIES Vs. STATE OF RAJASTHAN
April 13, 2012
DEVENDER KUMAR & ORS. Vs. EKLAVYA SINGH & ORS.
April 11, 2012
DEVENDRA SINGH Vs. STATE OF RAJASTHAN
May 29, 2012
DEVI LAL Vs. PURANDAS JI KI BAGICHI TRUST
July 6, 2012
DEVI LAL Vs. GRAM PANCHAYAT, BAVLAS
January 9, 2012
DEVI SINGH Vs. STATE OF RAJASTHAN
May 14, 2012
DEVILAL Vs. STATE OF RAJASTHAN
September 7, 2012
DEVKI BAI Vs. ADDITIONAL DISTRICT JUDGE AND OTHERS
April 12, 2012
DEVKISHAN Vs. MADAN LAL @ MADAN MOHAN
January 10, 2012
DHAMMAN Vs. STATE OF RAJASTHAN & ORS.
January 10, 2012
DHANI RAM Vs. STATE OF RAJASTHAN
October 5, 2012
DHANIA @ DHANNARAM Vs. STATE OF RAJASTHAN
January 12, 2012
DHANJI BHAI Vs. STATE OF RAJ
July 19, 2012
DHANNA LAL Vs. KAILASH CHAND @ RAKESH SHARMA
May 19, 2012
DHANNA RAM Vs. SHRAWAN & ORS
May 30, 2012
DHANNI Vs. BOARD OF REVENUE
April 11, 2012
DHANPAL & OTHERS Vs. HANSRAM & OTHERS
February 29, 2012
DHANRAJ SAINI Vs. STATE OF RAJ
July 6, 2012
DHANRAJ SAINI Vs. STATE OF RAJ
July 4, 2012
DHANRAJ SAINI Vs. STATE OF RAJASTHAN
September 5, 2012
DHAPLI AND OTHERS Vs. ADDITIONAL DISTRICT & SESSIONS JUDGE AND OTHERS
April 16, 2012
DHAPU Vs. OM PRAKASH
July 18, 2012
DHARAM SINGH Vs. ADDITIONAL DISTRICT COLLECTOR, JHUNJHUNU & ORS
February 6, 2012
DHARAM SINGH Vs. STATE OF RAJASTHAN THROUGH P.P.
September 13, 2012
DHARAMPAL Vs. NARESH KUMAR
March 6, 2012
DHARMENDRA BERA Vs. STATE OF RAJASTHAN
September 19, 2012
DHARMENDRA SINGH DHABHAI Vs. STATE OF RAJASTHAN
August 13, 2012
DHARMENDRA SINGH RATHORE Vs. DR. JAYANT RANAWAT
March 12, 2012
DHARMPAL SINGH Vs. ADDITIONAL DISTRICT COLLECTOR JHUNJHUNU
August 1, 2012
DHARMU URF DURYODHAN Vs. STATE OF RAJASTHAN
October 30, 2012
DHIRENDRA NATH Vs. STATE OF RAJASTHAN
September 25, 2012
DIGVIJAY SINGH Vs. STATE OF RAJASTHAN
July 23, 2012
DILIP GEHLOT Vs. YASHODA DEORA
November 5, 2012
DILIP KUMAR Vs. STATE OF RAJASTHAN
July 31, 2012
DILIP SINGH Vs. STATE OF RAJASTHAN
August 7, 2012
DILIP SINGH RAJAWAT Vs. STATE OF RAJASTHAN
September 7, 2012
DIMPLE SONI Vs. PRAVEN KUMAR
December 15, 2012
DINESH Vs. STATE OF RAJASTHAN
August 24, 2012
DINESH Vs. STATE OF RAJASTHAN
August 7, 2012
DINESH BANSAL Vs. RAJENDRA KUMAR
February 21, 2012
DINESH CHOUDHARY Vs. STATE OF RAJASTHAN
August 14, 2012
DINESH JEENAGAR Vs. BABULAL SAMARIYA
November 5, 2012
DINESH KUMAR Vs. NAND LAL MEHRA
April 13, 2012
DINESH KUMAR Vs. UNION OF INDIA AND OTHERS
April 11, 2012
DINESH KUMAR JAIN Vs. STATE OF RAJASTHAN
August 30, 2012
DIRECTOR GENERAL OF POLICE, RAJASTHAN, JAIPUR & OTHERS Vs. NATHU RAM DEVASI
May 3, 2012
DIRECTOR KOTA OPEN UNIVERSITY Vs. LABOUR COURT
May 9, 2012
DIRECTOR OF INCOME TAX Vs. RAVI VIJAY
July 9, 2012
DIRECTOR OF INCOME TAX (INT TAX) AND ANR Vs. SANDEEP RAWAT
August 27, 2012
DISTRICT COLLECTOR, BANSWARA Vs. BHARAT KUMAR SHUKLA
December 13, 2012
DISTRICT MANGER FCI UDAIPUR Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT UDAIPUR
July 18, 2012
DIVISIONAL COMMISSIONER, BIKANER Vs. ROOP RAM
September 26, 2012
DIVISIONAL FOREST OFFICER Vs. RAMSINGH
October 9, 2012
DIVISIONAL MANAGER RAJASTHAN STATE ROAD TRANSPORT CORPORATION KOTA Vs. PAPULAL
May 17, 2012
DIVISIONAL MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION, KOTA Vs. SH. MAHIPAL SINGH
April 6, 2012
DIVISIONAL RAILWAY MANAGER NORTHERN WESTERN RAILWAYS, AJMER Vs. JUDGE, LABOUR COURT-CUM-INDUSTRIAL TRIBUNAL, AJMER & ANR
August 1, 2012
DIVYA Vs. STATE OF RAJ
July 13, 2012
DIWAR CHAND MORYA Vs. STATE OF RAJASTHAN
April 9, 2012
DR. ABDUL HAMID Vs. STATE OF RAJASTHAN
April 18, 2012
DR. ANUSUYA HARSH Vs. STATE OF RAJASTHAN AND ANR.
March 20, 2012
DR. MOOL SINGH RATHORE Vs. STATE OF RAJASTHAN AND ORS.
February 8, 2012
DR. SAJJAN RAJ DAGA Vs. STATE OF RAJASTHAN AND ANR.
April 20, 2012
DROPATI Vs. STATE
July 19, 2012
DUDA RAM Vs. STATE OF RAJ
December 13, 2012
DULICHAND (SINCE DEAD) THROUGH HIS LEGAL REPRESENTATIVES Vs. NIWAZ
August 30, 2012
DUNGAR RAM AND ORS Vs. STATE OF RAJASTHAN
March 1, 2012
DUNGAR SINGH Vs. LRS. OF JAGDISH CHANDRA
April 10, 2012
DUNGARA RAM Vs. STATE OF RAJASTHAN
September 21, 2012
DURESH NARAYAN MATHUR Vs. STATE OF RAJ
September 11, 2012
DURGA LAL Vs. STATE OF RAJASTHAN THROUGH LAND ACQUISITION OFFICER S D O JHALAWAR
March 1, 2012
DURGA LAL MEENA Vs. VIMLA DEVI MEENA
May 9, 2012
DURGA PRASAD Vs. UNION OF INDIA & ORS.
December 11, 2012
DURGA PRASAD Vs. RAJ KUMAR MEENA
April 26, 2012
DURGA SEVAK SHARMA Vs. REGISTRAR, CO-OPERATIVE SOCIETIES, JAIPUR
April 10, 2012
DURGESH NARAYAN Vs. STATE OF RAJASTHAN
December 18, 2012
DUSHYANT SHARMA Vs. MOOLCHAND DEENANATH
December 3, 2012
DWARKA DAS Vs. PAWAN KUMAR
July 10, 2012
DWARKA PRASAD Vs. BRIJ MOHAN
April 5, 2012
DY. CIT Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION
February 7, 2012
DYPTI NARAIN KOLI Vs. JUDGE LABOUR COURT
March 28, 2012
E.K. MURLIDHARAN Vs. HINDUSTAN COPPER LTD. AND OTHERS
January 4, 2012
EASY BILL LTD Vs. STATE OF RAJASTHAN
September 10, 2012
ELECTRO MECHANICAL ENGINEERING CORPORATION Vs. ADDL DISTRICT JUDGE
August 1, 2012
EMMAMUDEEN Vs. STATE OF RAJASTHAN
July 4, 2012
EX-SGT DINESH CHAND Vs. UNION OF INDIA & ORS.
September 19, 2012
EXECUTIVE ENGINEER, PHED DRILLING DIV KOTA AND ORS Vs. PRAHLAD SINGH & ANR
January 6, 2012
FAIYAZ KHAN Vs. DAUDAYAL
August 3, 2012
FAKIRA RAM Vs. HARNEK SINGH
September 3, 2012
FALI RAM MEENA Vs. UNION OF INDIA
April 26, 2012
FAREED MOHD Vs. GAURI BAI AND ORS
August 27, 2012
FAROOQ KHAN Vs. STATE OF RAJASTHAN AND ORS
August 23, 2012
FATEH KISHAN KAPIL Vs. JAI NARAIN VYAS UNIVERSITY, JODHPUR& ORS
January 3, 2012
FATEH SINGH LODHA Vs. STATE OF RAJ
April 23, 2012
FATTE SINGH Vs. SUB DIVISIONAL OFFICER
August 8, 2012
FCI ARAVALI GYPSUM & MINERALS LTD. Vs. STATE OF RAJASTHAN & ORS.
November 24, 2012
FIRM BANSAL GINNING & OIL MILL, SRI GANGANAGAR Vs. COMMISSIONER UNDER WORKMAN COMPENSATION ACT SRI GANGANAGAR & ORS
July 10, 2012
FIRM JHUMAR LAL SWAROOP LAL Vs. ADDI CIVIL JUDGE
February 9, 2012
FIRM M/S. KANAHIYA LAL GHAMANDI LAL Vs. SUBHASH
February 16, 2012
FIRM ROOP PRAKASH ENTERPRIZES Vs. VIDHYA
January 3, 2012
FIROZA HUSSAIN Vs. STATE BANK OF INDIA
May 11, 2012
FRIENDS PRINTERS AND STATIONERS Vs. ADDITIONAL DISTRICT JUDGE
May 10, 2012
FROOQ HASAN Vs. MODINA
February 7, 2012
G S PARMAR Vs. STATE OF RAJASTHAN & ANR
March 1, 2012
G.T. COMPUTER HARDWARE ENGINEERING COLLEGE PVT. LTD Vs. STATE OF RAJASTHAN
August 23, 2012
GAJANAND Vs. SHAMBHU P JAISINGHANIA & ORS
January 11, 2012
GAJANAND Vs. ADDITIONAL CIVIL JUDGE
March 14, 2012
GAJANAND AND ORS Vs. MAHARAJ SINGH AND ANR
April 17, 2012
GAJENDRA Vs. STATE OF RAJASTHAN
January 19, 2012
GAJENDRA GAJANAND Vs. SHYAMLAL JHA
May 15, 2012
GAJENDRA SINGH Vs. COMMISSIONER OF INCOME TAX
February 2, 2012
GAJRAJ SINGH Vs. STATE OF RAJASTHAN
November 19, 2012
GANESH & ORS Vs. STATE OF RAJASTHAN & ANR
September 27, 2012
GANESH CONSTRUCTION COMPANY Vs. UNION OF INDIA
January 16, 2012
GANESH DAN Vs. STATE OF RAJASTHAN & ANR.
March 19, 2012
GANESH PICTURE HOUSE Vs. CENTRAL BANK OF INDIA & ORS
August 6, 2012
GANESHLAL Vs. LEELA
January 19, 2012
GANGA Vs. GIRDHARI
July 5, 2012
GANGA (SMT.) AND ORS. Vs. KALYAN SINGH AND ORS.
February 10, 2012
GANGA DEVI Vs. NANA LAL
January 12, 2012
GANGA DEVI Vs. STATE OF RAJASTHAN
December 3, 2012
GANGA RAM Vs. STATE
May 7, 2012
GANGA SINGH Vs. LRS OF CHHOTU SINGH
March 16, 2012
GANPAT LAL Vs. LAXMI NARAYAN
May 8, 2012
GANPAT LAL Vs. STATE OF RAJASTHAN
October 5, 2012
GANPATI BAI Vs. STATE OF RAJASTHAN
August 31, 2012
GANPATI DEVI @ BIMLA DEVI Vs. ORIENTAL INSURANCE COMPANY LTD AND ORS
September 3, 2012
GAURAV BANSAL Vs. UNION OF INDIA
July 2, 2012
GAURI SHANKER MEENA Vs. STATE OF RAJASTHAN AND ORS.
April 24, 2012
GAWARI Vs. STATE OF RAJASTHAN
January 18, 2012
GAYATRI Vs. GOPI LALA SHARMA
May 3, 2012
GEETA Vs. MOHAN LAL PARGI
December 15, 2012
GEETA Vs. CHANDIL
July 10, 2012
GEETA AND OTHERS Vs. GURDEEP SINGH AND OTHERS
August 23, 2012
GEETA BAI (SMT.) Vs. STATE OF RAJASTHAN & ORS.
July 27, 2012
GEETA PALIWAL Vs. ASHOK JANGID
March 26, 2012
GEETANSH GULATI Vs. RAJASTHAN TECHNICAL UNIVERSITY KOTA
July 26, 2012
GENERAL MANAGER, HOTEL CLARKS AMER Vs. UMESH KUMAR SONI AND ORS
March 2, 2012
GERA FOOD INDUSTRIES Vs. FIRM TULSA RAM KANHAIYA LAL
April 27, 2012
GERU RAJ KUMAR Vs. STATE OF RAJASTHAN
June 4, 2012
GHAN SHYAM GURJAR Vs. STATE AND ORS.
March 20, 2012
GHANSHYAM & OTHERS Vs. STATE OF RAJASTHAN & ANOTHER
August 30, 2012
GHANSHYAM DEV AND OTHERS Vs. MALI RAM AND OTHERS
May 10, 2012
GHANSHYAM KHATRI Vs. RAJ CIVIL SERVICES APPELLATE TRIBUNAL
April 24, 2012
GHANSHYAM KHURADIYA Vs. MAHENDRA KUMAR
May 2, 2012
GHANSHYAM MEENA Vs. BOARD OF SECONDARY EDUCATION AND ANR.
April 9, 2012
GHASI RAM & OTHERS Vs. STATE OF RAJASTHAN
March 22, 2012
GHISA RAM Vs. BOARD OF REVENUE
April 9, 2012
GIRDHAR GOPAL LAHOTI Vs. COMMISSIONER OF INCOME TAX & ANR
May 7, 2012
GIRDHARI LAL BUGALIYA Vs. STATE OF RAJASTHAN
July 11, 2012
GIRDHARI LAL BUNKAR Vs. THE ADDITIONAL DISTRICT & SESSION JUDGE NO. 1, JAIPUR CITY (METROPOLITAN) JAIPUR & ORS.
September 20, 2012
GIRIRAJ KUMAR VYAS Vs. STATE
September 19, 2012
GIRISH CHANDRA Vs. STATE OF RAJASTHAN
October 3, 2012
GIRISH KUMAR MEENA Vs. STATE OF RAJASTHAN
March 14, 2012
GIRRAJ PRASHAD SHARMA Vs. RAJASTHAN HIGH COURT
May 18, 2012
GIRRAJ VIDYA MANDIR SAMITI, DEEG Vs. CIVIL JUDGE
December 3, 2012
GITANJALI MEDICAL COLLEGE AND HOSPITAL Vs. JITENDRA HIRANI
September 7, 2012
GOBANDI & ORS Vs. TARA CHAND DHAKAD & ORS
March 14, 2012
GODHU RAM BAGDA Vs. STATE OF RAJASTHAN
October 31, 2012
GOKUL Vs. RATIRAM AND ANR.
September 26, 2012
GOLU Vs. BRIJRAJ SINGH & ANR.
October 6, 2012
GOMA RAM Vs. SHARDA
May 21, 2012
GOPAL @ FATEH LAL Vs. A D J SAWAIMADHOPUR AND ORS
September 12, 2012
GOPAL DAN Vs. RAJASTHAN AGRICULTURE UNIVERSITY
December 4, 2012
GOPAL DAS Vs. JAWANT RAJ
August 22, 2012
GOPAL GUPTA Vs. PURUSHOTAM MODI
October 11, 2012
GOPAL KRISHNA Vs. KISHAN LAL
September 25, 2012
GOPAL LAL KAKHANI Vs. BALMUKAND
January 17, 2012
GOPAL LAL KHATIK Vs. STATE OF RAJASTHAN
August 9, 2012
GOPAL LAL SEN Vs. STATE OF RAJASTHAN
December 18, 2012
GOPAL LAL SHARMA Vs. STATE OF RAJASTHAN
February 2, 2012
GOPAL RAM Vs. GOVIND RAM
May 8, 2012
GOPAL RAM BHADU Vs. STATE OF RAJASTHAN
May 10, 2012
GOPAL SHARMA Vs. ANSUYA SHAMRA
August 24, 2012
GOPAL SINGH Vs. STATE OF RAJASTHAN
February 6, 2012
GOPAL SINGH Vs. BOARD OF REVENUE RAJASTHAN AJMER
April 16, 2012
GOPAL SINGH TAILOR Vs. RAJASTHAN HIGH COURT
May 19, 2012
GOPAL THROUGH L.RS. Vs. STATE OF RAJASTHAN & ORS.
November 22, 2012
GOPILAL Vs. STATE OF RAJASTHAN
September 27, 2012
GORDHAN Vs. STATE OF RAJASTHAN & ORS
February 16, 2012
GORDHAN KUMAWAT Vs. CHIEF/ BRANCH MANAGER M/S SHRIRAM TRANSPORT FINANCE CO
August 1, 2012
GORDHAN LAL Vs. STATE OF RAJASTHAN
February 2, 2012
GOTU Vs. BOARD OF REVENUE
December 15, 2012
GOVERDHAN SINGH BHATI Vs. UNION OF INDIA
January 2, 2012
GOVIND Vs. STATE OF RAJASTHAN
May 18, 2012
GOVIND BIHARI GUPTA Vs. ADDL. DISTRICT
November 26, 2012
GOVIND DEVI Vs. KANHAIYA LAL
May 31, 2012
GOVIND DEVI Vs. KANHAIYA LAL
May 15, 2012
GOVIND KISHORE Vs. EXECUTIVE OFFICER, MUNICIPAL BOARD, BILARA & ANR
March 12, 2012
GOVIND KUMAR Vs. STATE OF RAJASTHAN
April 6, 2012
GOVIND MATHUR Vs. MOHAN LAL
May 19, 2012
GOVIND PRASAD Vs. FATEH LAL
July 10, 2012
GOVIND RAM Vs. ANKIT
July 19, 2012
GOVIND SAHEY Vs. DEVENDER KUMAR MOOL CHAND
September 4, 2012
GOVIND SAINI Vs. AJMER CENTRAL COOPERATIVE BANK LTD. & ORS.
March 20, 2012
GOVIND SINGH PARIHAR Vs. LRS OF BHIKHAM CHAND BOHRA
December 15, 2012
GRACE EXPORTS Vs. INCOME TAX OFFICER
August 29, 2012
GRAM PANCHAYAT, CHOTH KA BARWADA Vs. MINIMUM WAGES AUTHORITY, SAWAI MADHOPUR
September 4, 2012
GRINDING MILLS Vs. STATE OF RAJASTHAN
March 14, 2012
GUDDI DEVI Vs. STATE OF RAJ
December 14, 2012
GUDDU Vs. SONA
April 17, 2012
GUDDU @ GOVIND Vs. STATE OF RAJASTHAN & ORS.
August 21, 2012
GUL HASSAN Vs. STATE OF RAJASTHAN AND ORS.
November 7, 2012
GULAB Vs. BOARD OF REVENUE RAJASTHAN
March 27, 2012
GULAB BANO AND ANOTHER Vs. LD CIVIL JUDGE AND OTHERS
May 23, 2012
GULAB SINGH Vs. DEVENDER KUMAR MOOL CHAND
September 4, 2012
GULAM MOHAMMAD Vs. SALEEM KHAN
February 17, 2012
GULRAJ POONAM CHAND & ORS Vs. STATE OF RAJASTHAN & ORS
February 6, 2012
GUNMALA JALLAN Vs. UNITED INDIA INSURANCE CO LTD
March 2, 2012
GURBACHAN SINGH Vs. BOARD OF REVENUE & ORS
April 24, 2012
GURBAKSH SINGH AND ORS. Vs. NARAYAN BHAI AND ANR.
February 6, 2012
GURMEET SINGH Vs. RAM PYARI AND ANR
August 28, 2012
GURUDAYAL Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
March 13, 2012
GURVINDER SINGH Vs. STATE OF RAJASTHAN
March 22, 2012
GWAL DAS S/O DEV DAS SWAMI Vs. GOMA DEVI W/O SURAJMAL SWAMI
July 24, 2012
GYAN CHAND Vs. STATE OF RAJASTHAN
April 10, 2012
GYAN CHAND Vs. BOARD OF REVENUE RAJ AJMER
April 3, 2012
GYAN CHAND JAIN Vs. BAGHERWAL DIGAMBER JAIN MANDIR
September 12, 2012
GYAN CHANDRA Vs. STATE OF RAJ
December 14, 2012
GYAN JYOTI Vs. STATE OF RAJASTHAN
November 5, 2012
GYANWARDHAN PARASHAR Vs. RAM LADETEY YADAV
May 22, 2012
GYARSHI Vs. KANHAIYA LAL
April 10, 2012
GYARSI LAL Vs. STATE OF RAJASTHAN
May 19, 2012
H L CONTRACTOR Vs. STATE OF RAJASTHAN AND ORS
August 27, 2012
H.D.F.C. STANDARD LIFE INSURANCE CO. LTD. Vs. STATE OF RAJASTHAN AND ANOTHER
November 5, 2012
H.L. MITTAL Vs. STATE OF RAJASTHAN
October 29, 2012
HABIB AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
December 20, 2012
HABIB KHAN Vs. DEBT RECOVERY TRIBUNAL
April 11, 2012
HADIA @ DALJI Vs. STATE OF RAJ
January 5, 2012
HADMANRAM & ANR. Vs. STATE OF RAJASTHAN & ANR.
April 6, 2012
HAJARI Vs. THE STATE OF RAJ.
September 20, 2012
HAJARI LAL AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
May 31, 2012
HAJARI RAM Vs. STATE
July 19, 2012
HAJI ABDUL SHAKOOR Vs. URBAN IMPROVEMENT TRUST
September 3, 2012
HAJI MOHAMMAD ISMAIL Vs. DEBT RECOVERY TRIBUNAL JAIPUR
July 27, 2012
HAMEERA RAM JI & ANR. Vs. STATE OF RAJASTHAN & ORS.
December 17, 2012
HANIF KHAN Vs. AMAR SINGH RATHORE AND ANR.
March 27, 2012
HANS RAJ S/O RAMSWAROOP ALIAS CHATANKIRAM Vs. STATE OF RAJASTHAN
September 27, 2012
HANSA GAURI Vs. STATE OF RAJASTHAN
July 5, 2012
HANSRAJ Vs. PANCHARAM
January 6, 2012
HANSRAJ ALIAS PINTU Vs. STATE OF RAJASTHAN THROUGH THE PUBLIC PROSECUTOR
August 14, 2012
HANUMAN Vs. STATE OF RAJASTHAN
July 4, 2012
HANUMAN @ MURLIDHAR Vs. STATE OF RAJ
July 5, 2012
HANUMAN AND ANR. Vs. BALA AND ANR.
November 27, 2012
HANUMAN RAM Vs. STATE OF RAJ
March 26, 2012
HANUMAN SAHAI Vs. DISTRICT & SESSIONS JUDGE, DHOLPUR
January 4, 2012
HANUMAN SAHAY SHARMA Vs. MANISH DHAMANI
September 27, 2012
HANUMAN SINGH RAJPUROHIT Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
October 8, 2012
HAR DAYAL Vs. SANTOSH
July 30, 2012
HAR NARAIN Vs. PANCHU LAL
October 5, 2012
HARAK CHAND Vs. SIDDIQUE MOHD
August 22, 2012
HARCHAND SINGH & ORS Vs. BOARD OF REVENUE & ORS
February 17, 2012
HARDEV ARYA Vs. CHIEF MANAGER
October 30, 2012
HARDEVA RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
May 11, 2012
HARI AGRO INDUSTRIES Vs. MAHAVEER PRASAD SHARMA & OTHERS
September 18, 2012
HARI ALIAS HARIPRASAD Vs. STATE OF RAJASTHAN
November 30, 2012
HARI CHAND Vs. STATE OF RAJASTHAN
October 26, 2012
HARI CHARAN Vs. KAILASH CHAND & ANR
April 24, 2012
HARI CHARAN Vs. KAILASH CHAND
April 3, 2012
HARI GOPAL Vs. RAJASTHAN HIGH COURT JODHPUR & ORS
March 14, 2012
HARI MOHAN Vs. ADDL DISTRICT AND SESSIONS JUDGE
August 17, 2012
HARI NARAIN Vs. SITA RAM
August 29, 2012
HARI OM @ HARI MOHAN Vs. SUSHILA
October 25, 2012
HARI PRASAD Vs. STATE OF RAJASTHAN
October 25, 2012
HARI PRASAD Vs. STATE OF RAJASTHAN & ANR.
February 6, 2012
HARI RAJ SINGH Vs. STATE OF RAJASTHAN
May 9, 2012
HARI SHANKAR SHARMA Vs. PURAN SINGH
January 12, 2012
HARI SINGH Vs. STATE OF RAJ
July 19, 2012
HARI SINGH Vs. PANGRUDIN
December 3, 2012
HARI SINGH & ORS. Vs. STATE OF RAJASTHAN & ANR.
January 19, 2012
HARI SINGH BHANDARI Vs. MAHENDRA RAJ & ORS
February 13, 2012
HARISH Vs. STATE OF RAJ
December 18, 2012
HARISH Vs. BHANWARI DEVI
December 11, 2012
HARISH CHAND AND ORS. Vs. ADDL. DISTT. AND SESSIONS JUDGE (FT) AJMER CAMP KISHANGARH AND ANR.
February 8, 2012
HARISH CHANDRA Vs. STATE OF RAJASTHAN
March 26, 2012
HARISH KUMAR MUDEJA Vs. RAJASTHAN HIGH COURT
October 26, 2012
HARISH PATEL Vs. STATE OF RAJASTHAN
July 27, 2012
HARJEET SINGH Vs. SHIVRAJ & OTHERS
February 27, 2012
HARJI RAM Vs. LAXMAN RAM
September 5, 2012
HARMOHINDER SINGH CHADDHA Vs. RAJASTHAN HOUSING BOARD AND ANOTHER
September 26, 2012
HARNATH Vs. BHURA
September 4, 2012
HARNEK SINGH Vs. SUKHDEEP KAUR
July 10, 2012
HARPHOOL Vs. ADDL. DISTT. COLLECTOR, SIKAR
May 11, 2012
HARSAHAY MEENA & ANR. Vs. STATE OF RAJ. & ANR.
May 9, 2012
HARVINDER KAUR Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL & ORS
March 14, 2012
HARVINDER KUMAR Vs. STATE OF RAJASTHAN
January 11, 2012
HASAM ALI Vs. ANWAR ALI
October 4, 2012
HASAN KHAN Vs. STATE OF RAJASTHAN
January 2, 2012
HASHMAT ALAM Vs. STATE
November 29, 2012
HASMUKH LAL Vs. MUNNI LAL
July 24, 2012
HASTA RAM Vs. STATE OF RAJASTHAN
October 5, 2012
HASTIMAL Vs. RENT TRIBUNAL, BHILWARA
May 28, 2012
HASTIMAL KOTHARI Vs. UNION OF INDIA
August 27, 2012
HASTU DEVI Vs. STATE OF RAJASTHAN
August 1, 2012
HAZI KHAN Vs. STATE OF RAJ
July 13, 2012
HAZURULLA Vs. STATE OF RAJASTHAN
April 26, 2012
HEERA LAL Vs. HEMRAJ & ORS
March 5, 2012
HEERA LAL Vs. ADDITIONAL DISTRICT & SESSIONS JUDGE
April 13, 2012
HEERA LAL Vs. MAMTA SANGHI
August 17, 2012
HEERA LAL Vs. STATE OF RAJ
December 4, 2012
HEERA LAL JAT Vs. THE RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ORS.
November 26, 2012
HEERALAL SAINI Vs. ADDL. CIVIL JUDGE
September 21, 2012
HELI Vs. NEMI CHAND
July 10, 2012
HEM RAJ Vs. BOARD OF REVENUE
July 6, 2012
HEM SINGH AND ORS. Vs. BALWANT SINGH AND ORS.
May 4, 2012
HEMANT KUMAR Vs. STATE OF RAJASTHAN
May 1, 2012
HEMLATA Vs. SHRI CHAND MAL CHOPRA
March 6, 2012
HEMLATA AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
March 14, 2012
HEMRAJ LUNAWAT Vs. KISHAN LAL
May 14, 2012
HIGH TECH ORGANISATION Vs. ADDI DISTRICT JUDGE
April 17, 2012
HILLTOP MARBLES Vs. NISAR AHMED
February 1, 2012
HIMMAT BHAI Vs. STATE OF RAJ & ORS
September 5, 2012
HIMMAT BHARTI Vs. STATE
August 21, 2012
HIMTARAM Vs. STATE OF RAJASTHAN
December 6, 2012
HINDOUN KRIYA VIKRAYA SAHAKARI SAMITI, HINDOUN CITY Vs. RADHA CHARAN GURJAR & ORS
March 14, 2012
HINDUSTAN COPPER LIMITED Vs. BIHARI LAL MEENA
February 24, 2012
HINDUSTAN PETROLEUM CORPORATION LTD Vs. JAIPUR DEVELOPMENT AUTHORITY
March 6, 2012
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. SMT. SUDESH KOHALI & ORS.
November 6, 2012
HINDUSTAN PREFAB LIMITED Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED
March 6, 2012
HINDUSTAN ZINC LIMITED Vs. STATE OF RAJASTHAN
November 9, 2012
HINGOL SINGH Vs. STATE OF RAJASTHAN & ORS
July 31, 2012
HIRA SINGH Vs. STATE OF RAJASTHAN & ANR.
March 1, 2012
HONG KONG & S.B.C.LTD Vs. NEETI BHA
August 21, 2012
HOTEL JAIPUR ASHOK JAI SINGH Vs. JUDGE LABOUR COURT
February 29, 2012
HOTEL SURYA MAHAL PALACE Vs. RAJASTHAN FINANCIAL CORPORATION AND ANR
January 4, 2012
HOTI LAL @ RAMVEER Vs. STATE OF RAJASTHAN
September 12, 2012
HRIDESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
August 21, 2012
HUKMA RAM Vs. DIRECTOR GENERAL OF POLICE
August 22, 2012
HUKUMPURA GRAM SEWA SEHKARI SAMITI LTD. Vs. STATE OF RAJASTHAN & ORS.
January 10, 2012
HUMANRIGHTS ASSOCIATION OF INDIA Vs. STATE
September 7, 2012
HUSSAIN Vs. BOARD OF REVENUE
November 1, 2012
I.S.ISRANI Vs. UNION OF INDIA
November 27, 2012
ICICI BANK LTD Vs. PRESIDING OFFICER CENTRAL INDUSTRIAL TRIBUNAL
July 4, 2012
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. DERAVAR SINGH @ DEVENDRA SINGH & OTHERS
August 23, 2012
ICICI LOMBARD GIC LTD Vs. MOTI
January 6, 2012
ICICI LOMBARD INSURANCE CO. LTD Vs. MAKKU DEVI
November 2, 2012
IDIBAI (SMT.) Vs. ESTATE OFFICER, NASIRABAD AND ORS.
February 7, 2012
IMA DEVI Vs. STATE OF RAJASTHAN
December 4, 2012
IMAMUDEEN Vs. VISHNU PRAKASH SHARMA
August 27, 2012
IMRAN Vs. STATE OF RAJASTHAN
April 3, 2012
IMRAN Vs. STATE OF RAJ
May 30, 2012
IN RE : FOR SANCTION (2ND MOTION)OF AMALGAMATION OF AKSH TECHNOLOGIES LTD.(TRANSFEROR COMPANY) WITH AKSH OPTIFIBRE LTD. (TRANSFEREE COMPANY) Vs. ABC
November 8, 2012
INCOMETAX OF COMMISSIONER Vs. KRISHI UPAM MANDI SAMITI
January 18, 2012
INDER RAJ BHADU Vs. STATE OF RAJ
April 27, 2012
INDER SINGH CHOUHAN Vs. SAROJ
December 13, 2012
INDIAN MEDICAL TRUST-PETITIONER Vs. CIVIL JUDGE JUDL MAGISTRATE IST CLASS,JAIPUR AND ANOTHER
January 31, 2012
INDIAN OIL CORPORATION LTD Vs. LR'S OF TEJU DEVI
July 30, 2012
INDIRA BISHNOI Vs. CENTRAL BUREAU OF INVESTIGATION
February 23, 2012
INDIRA DEVI MEENA Vs. STATE OF RAJASTHAN
October 8, 2012
INDRAJEET KATHURIA Vs. STATE OF RAJASTHAN
August 13, 2012
INDU Vs. NARSINGH DAS
August 24, 2012
INDUSIND BANK LTD Vs. STATE OF RAJASTHAN
May 23, 2012
INTERNATIONAL EDUCATION SOCIETY (REGISTERED), ALWAR & ORS. Vs. ADDITIONAL DISTRICT JUDGE, NO.1, ALWAR & ANR.
March 20, 2012
IQBAL SINGH Vs. EVERY ONE AND OTHERS
October 5, 2012
IRSHAN RASHID PATHAN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
May 7, 2012
ISHRA RAM Vs. STATE OF RAJASTHAN
January 3, 2012
ISHU SHARMA & ANR. Vs. STATE & ORS.
April 3, 2012
ISHWAR LAI & ANR Vs. MOVNI BAI & ORS
October 5, 2012
ISHWAR SINGH & ANR Vs. STATE OF RAJASTHAN & ANR
May 23, 2012
ISHWARI DAYAL Vs. CIVIL JUDGE
November 29, 2012
ISLAM Vs. STATE REVENU DEPARTMENT
February 16, 2012
ISMAIL KHAN Vs. HAZZAN SHAKURAN
July 5, 2012
J K SYNTHETICS LIMITED Vs. LABOUR COURT KOTA
July 4, 2012
J P PATHAK Vs. STATE OF RAJASTHAN
July 5, 2012
J V V N LTD Vs. ILMDEEN ALIAS ILIYADEEN
February 14, 2012
JABBER LAL Vs. LRS OF RAM NARAYAN
May 30, 2012
JAG RAM Vs. ADDITIONAL DISTRICT JUDGE
September 14, 2012
JAGAN LAL SHARMA Vs. STATE OF RAJASTHAN AND ORS
March 1, 2012
JAGAN NATH Vs. STATE OF RAJASTHAN
February 8, 2012
JAGDISH Vs. DEEP SHIKA
December 19, 2012
JAGDISH Vs. STATE OF RAJASTHAN THROUGH P.P.
November 2, 2012
JAGDISH Vs. STATE
September 13, 2012
JAGDISH Vs. STATE OF RAJASTHAN
February 21, 2012
JAGDISH Vs. STATE (COLLECTOR) HANUMANGARH
May 15, 2012
JAGDISH Vs. CIVIL JUDGE (JD) DAUSA DISTRICT, DAUSA
September 28, 2012
JAGDISH AND ORS Vs. KAMLESH MEENA AND ORS
March 22, 2012
JAGDISH AND OTHERS Vs. SURESH KUMAR AND OTHERS
July 16, 2012
JAGDISH ARORA AND ORS. Vs. STATE OF RAJASTHAN
March 6, 2012
JAGDISH CHANDRA Vs. STATE OF RAJ
December 4, 2012
JAGDISH CHANDRA Vs. STATE OF RAJASTHAN
July 9, 2012
JAGDISH GURJAR Vs. A D J
August 9, 2012
JAGDISH KUMAR CHANDEL Vs. STATE OF RAJASTHAN
April 11, 2012
JAGDISH KUMAR KHANDELWAL Vs. STATE OF RAJASTHAN
August 21, 2012
JAGDISH NARAIN Vs. JAIPUR ZILA DUGDHA UTPADAK SAHAKARI SANGH LTD
July 3, 2012
JAGDISH NARAIN MEENA Vs. ADDITIONAL COLLECTOR
May 15, 2012
JAGDISH NARAYAN Vs. STATE OF RAJASTHAN AND OTHERS
January 13, 2012
JAGDISH PRASAD Vs. SANTU SINGH
May 14, 2012
JAGDISH PRASAD Vs. PARSHU RAM
August 23, 2012
JAGDISH PRASAD JAIN Vs. KANTA PRASAD
August 13, 2012
JAGDISH PRASAD JOSHI Vs. APPELLATE RENT TRIBUNAL JODHPUR
April 5, 2012
JAGDISH PRASAD YADAV Vs. UNION OF INDIA & ORS
August 3, 2012
JAGDISH RAM Vs. STATE OF RAJASTHAN AND ANOTHER
February 22, 2012
JAGDISH SONI Vs. STATE OF RAJ
July 19, 2012
JAGGA @ JAGVIR AND ANOTHER Vs. STATE OF RAJASTHAN
January 2, 2012
JAGO JANTA SOCIETY Vs. STATE OF RAJASTHAN
July 6, 2012
JAGRAM Vs. KISHAN LAL
February 22, 2012
JAGSEER SINGH Vs. STATE OF RAJ
September 5, 2012
JAI KISHAN Vs. INDER PUROHIT & BISHAN SINGH
September 4, 2012
JAI KISHAN Vs. STATE OF RAJASTHAN
September 3, 2012
JAI KISHAN SHARMA Vs. SAINIK SCHOOL SOCIETY
November 19, 2012
JAI KRISHNA PAREEK Vs. UMA SHARMA
May 18, 2012
JAI NARAIN Vs. STATE OF RAJASTHAN
April 9, 2012
JAI NARAYAN Vs. STATE OF RAJASTHAN AND ORS.
December 19, 2012
JAI NARAYAN Vs. JEEV RAJ
January 5, 2012
JAI NARAYAN Vs. STATE OF RAJASTHAN
December 18, 2012
JAI SINGH Vs. LEELA SARAF
September 14, 2012
JAI SINGH Vs. STATE OF RAJASTHAN
April 19, 2012
JAICHAND Vs. STATE OF RAJ
December 6, 2012
JAIN GRANI MARMO PVT LTD Vs. INCOME TAX OFFICER
May 10, 2012
JAIN SWETAMBER TERAH PANTHI Vs. VIJAY SINGH
July 31, 2012
JAIPUR CERAMICS PVT LTD Vs. COMMISSIONER CENTRAL EXCISE JAIPUR
March 3, 2012
JAIPUR DEVELOPMENT AUTHORITY Vs. BAJI RAM
May 4, 2012
JAIPUR DEVELOPMENT AUTHORITY Vs. BAJI RAM
August 23, 2012
JAIPUR EX SERVICEMEN WELFARW COOP SOCIETY Vs. STATE
February 9, 2012
JAIPUR METRO RAIL CORPORATION LIMITED Vs. ALOK KOTAHWALA AND ORS.
November 6, 2012
JAIPUR UDYOG LTD SAWAIMADHOPUR Vs. STATE OF RAJASTHAN & ORS
August 14, 2012
JAIPUR VIDHYUT VITRAN NIGAM LTD Vs. SAWAIMADHOPUR OIL AND PULS INDUSTRIES-PLAINTIFF
July 6, 2012
JAISHANKAR MISHRA Vs. STATE OF RAJASTHAN
September 4, 2012
JAISHREE TIWARI Vs. STATE OF RAJASTHAN
July 23, 2012
JAISUKH RAM VISHNOI Vs. STATE OF RAJASTHAN & ORS
July 16, 2012
JAITOON Vs. ADDL DISTRICT COLLECTOR SAWAI MADHOPUR & ANR
January 31, 2012
JAIVEER Vs. STATE OF RAJASTHAN
October 6, 2012
JAKIR HUSSAIN Vs. ADARSH CREDIT COOPERATIVE SOCIETY LTD
October 6, 2012
JAKIR HUSSAIN AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
January 6, 2012
JAL SHREE Vs. HANSRAJ
May 14, 2012
JAL SINGH GURJAR Vs. HUKUM CHAND
February 28, 2012
JALA RAM & ANR. Vs. STATE OF RAJASTHAN & ANR.
February 16, 2012
JALDEEP KUMAR PATHIK Vs. STATE OF RAJASTHAN
September 6, 2012
JAMEEL Vs. BHANWAR SINGH RATHORE & ORS
March 13, 2012
JAMEEL KHAN URF JAMEEL AHMED Vs. STATE OF RAJASTHAN
January 13, 2012
JAMIL KHAN Vs. LRS OF BHARAT KUMAR
September 14, 2012
JAMNA DEVI GEHLOT Vs. STATE
September 11, 2012
JAMNALAL KUMAWAT Vs. STATE OF RAJASTHAN
December 11, 2012
JAREENA AND ORS Vs. NURUL ISLAM
August 27, 2012
JARNAIL SINGH Vs. STATE OF RAJASTHAN
March 13, 2012
JASHODA Vs. BHAG CHAND
April 5, 2012
JASMEET SINGH Vs. STATE OF RAJASTHAN
July 9, 2012
JASPAL SINGH @ KALA SINGH Vs. STATE OF RAJASTHAN AND ORS
March 27, 2012
JASVEER KAUR Vs. STATE OF RAJ & ANR
July 9, 2012
JASWANT KAUR Vs. STATE OF RAJASTHAN
March 12, 2012
JASWANT SINGH Vs. NAGAR NIGAM KOTA
February 21, 2012
JASWANT SINGH GURJAR Vs. HONBLE SPEAKER, RAJASTHAN VIDHANSABHA
March 5, 2012
JASWANT SINGH YADAV Vs. STATE OF RAJASTHAN
August 8, 2012
JATIN KUMAR PAREEK & OTHERS Vs. STATE OF RAJASTHAN & OTHERS
May 28, 2012
JAWAHAR LAL Vs. PUSHPA
November 22, 2012
JAWAHAR LAL SHRIMAL Vs. APPELLATE RENT TRIBUNAL, JODHPUR
December 18, 2012
JAWARI LAL Vs. UNION OF INDIA
November 23, 2012
JAYANT SHARMA Vs. STATE OF RAJ
October 4, 2012
JAYANT SHARMA Vs. STATE OF RAJ
September 18, 2012
JEET SINGH Vs. STATE
July 10, 2012
JEETRAM Vs. STATE OF RAJASTHAN
April 13, 2012
JEEV RAJ Vs. OM PRAKASH
July 6, 2012
JEEVAN JYOTI SINGH SIDDHU Vs. MANBEER SINGH & ORS.
April 25, 2012
JETHA RAM Vs. STATE OF RAJASTHAN
May 16, 2012
JETHA RAM Vs. STATE OF RAJASTHAN
April 19, 2012
JHABAR MAL Vs. TEK CHAND
September 10, 2012
JHAMMAN LAL GUPTA Vs. STATE OF RAJASTHAN
September 21, 2012
JHUNTA Vs. STATE OF RAJASTHAN
May 4, 2012
JHUTHI DEVI Vs. RASOOL MOHAMMED
October 29, 2012
JIMNAI Vs. STATE OF RAJASTHAN
February 8, 2012
JITA RAM Vs. STATE OF RAJ
March 29, 2012
JITENDRA Vs. STATE OF RAJ
April 6, 2012
JITENDRA Vs. ANJANA SONI
November 29, 2012
JITENDRA Vs. STATE OF RAJASTHAN
November 7, 2012
JITENDRA JETHWANI AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
May 4, 2012
JITENDRA KASANA Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED
October 4, 2012
JITENDRA KUMAR Vs. STATE OF RAJASTHAN AND ANR.
May 9, 2012
JITENDRA KUMAR Vs. STATE OF RAJASTHAN AND ANR.
February 13, 2012
JITENDRA PATEL Vs. ASHA HADA & ORS
February 3, 2012
JITENDRA SINGH HADA Vs. STATE OF RAJASTHAN
February 14, 2012
JITENDRA YADAV Vs. MANISH KUMAR SHARMA
January 10, 2012
JITESH KUMAWAT Vs. ASHOK KUMAR
August 16, 2012
JODHPUR VIDHYUT VITRAN NIGAM LIMITED Vs. DARSHAN LAL ALIAS DARSHAN
July 5, 2012
JODHRAJ Vs. DHANRAJ
August 27, 2012
JOGDA BHEEL Vs. STATE OF RAJASTHAN
April 18, 2012
JONCARLO PATTON Vs. STATE OF RAJASTHAN
May 9, 2012
JOYAB ALI Vs. RATAN LAL
August 7, 2012
JUGAL KISHORE AND ORS. Vs. DHUDARAM AND ORS.
August 28, 2012
JUGAL KISHORE GARG Vs. ANAND SRIVASTAVA
August 23, 2012
JUGAL KISHORE TAPADIA Vs. PUSHPA JOHAR
December 12, 2012
JUGAL SINGH Vs. THE BANK OF BARODA AND ANOTHER
March 13, 2012
JYOTI SHARMA Vs. STATE OF RAJASTHAN
October 4, 2012
K P SHARMA Vs. STATE OF RAJASTHAN & ORS
May 17, 2012
K. SHRINIWASAN Vs. STATE OF RAJASTHAN AND ANR.
March 21, 2012
KACHARI Vs. VIJAY SINGH
March 21, 2012
KAILASH Vs. SUNIL
July 5, 2012
KAILASH AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
January 13, 2012
KAILASH CHAND Vs. RAM PRASAD & OTHERS
March 13, 2012
KAILASH CHAND Vs. STATE OF RAJASTHAN
April 17, 2012
KAILASH CHAND BAIRWA Vs. STATE OF RAJASTHAN
May 18, 2012
KAILASH CHAND GURJAR Vs. STATE
July 16, 2012
KAILASH CHAND GURJAR Vs. STATE OF RAJASTHAN
August 9, 2012
KAILASH CHAND GURJAR Vs. STATE OF RAJASTHAN
October 25, 2012
KAILASH CHAND NAYAK Vs. GIC HOUSING FINANCE LTD
April 5, 2012
KAILASH CHAND SAINI Vs. STATE OF RAJASTHAN
November 19, 2012
KAILASH CHAND SAXENA Vs. UNION OF INDIA
August 29, 2012
KAILASH CHAND SHARMA Vs. STATE OF RAJASTHAN
August 28, 2012
KAILASH CHANDRA Vs. STATE OF RAJ
July 5, 2012
KAILASH CHANDRA & ORS Vs. SHYAM SUNDER
March 26, 2012
KAILASH CHANDRA DAD Vs. STATE OF RAJASTHAN
September 18, 2012
KAILASH CHANDRA SHARMA Vs. ICICI BANK LTD. & ORS.
September 21, 2012
KAILASH DEO Vs. SHANTI
February 22, 2012
KAILASH SAIN Vs. CIVIL JUDGE (SD) SRIMADHOPUR & ANR.
October 1, 2012
KAILASHI Vs. KAVITA & ANR
April 2, 2012
KAILASHI & ORS Vs. GOPAL LAL & ORS
March 14, 2012
KAILASHPATI PROVISION STORE Vs. UCO BANK
January 9, 2012
KAKOLI ALIAS TUMPA ALIAS SHAKUNTALA Vs. JAISHEKHAR
July 13, 2012
KALLI DEVI MEENA Vs. ADDL CIVIL JUDGE SD & ACJM NO.13 BASSI JAIPUR METROPOLITAN
April 6, 2012
KALLU RAM Vs. STATE OF RAJASTHAN
March 2, 2012
KALPATRU POWER TRANSMISSION LIMITED Vs. STATE OF RAJASTHAN
August 21, 2012
KALPESH Vs. LRS OF LATE MANOHARLAL
September 25, 2012
KALU Vs. STATE OF RAJASTHAN
May 3, 2012
KALU LAL Vs. STATE OF RAJASTHAN
February 28, 2012
KALU RAM Vs. STATE
July 19, 2012
KALU RAM VISHNOI Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
May 25, 2012
KALU SINGH Vs. DHARMI CHAND
October 6, 2012
KALUA Vs. UNION OF INDIA
September 3, 2012
KALUWA Vs. BHAGWAN SINGH & ANR.
November 5, 2012
KALVENDRA KAUR Vs. KARNEL SINGH
April 16, 2012
KALYA Vs. COMMISSIONER OF INCOME TAX
May 19, 2012
KALYAN GUJAR AND ANR Vs. TEJ SINGH AND ANR
December 4, 2012
KALYAN SAHAI Vs. STATE OF RAJASTHAN
July 16, 2012
KALYAN SON OF MOTI Vs. KALYAN SON OF DHOODI
September 12, 2012
KAMAL ALIAS KAMAL DEEP MEENA Vs. STATE
December 14, 2012
KAMAL CHAND GUPTA Vs. STATE OF RAJASTHAN
March 19, 2012
KAMAL KANWAR Vs. ESTATE OFFICER DISTRICT MAGISTRATE
May 18, 2012
KAMAL KANWAR & ANR Vs. ESTATE OFFICER, DISTRICT MAGISTRATE (URBAN), BIKANER
May 18, 2012
KAMAL KISHORE Vs. STATE OF RAJASTHAN
July 16, 2012
KAMAL KISHORE ASOPA Vs. PRATIBHA DHADICH
July 2, 2012
KAMAL KISHORE CHITLAGIYA Vs. RAMKAWARI DEVI JHAWAR
August 3, 2012
KAMAL KUMAR Vs. BHERU BUX & ORS
July 19, 2012
KAMAL KUMAR Vs. STATE OF RAJASTHAN AND ORS.
December 12, 2012
KAMAL SINGH Vs. STATE OF RAJASTHAN
August 9, 2012
KAMAL SINGH Vs. THE STATE OF RAJASTHAN
September 26, 2012
KAMAL SINGH @ TINGU Vs. STATE OF RAJASTHAN
March 1, 2012
KAMLA Vs. NAGAR MAL
July 17, 2012
KAMLA & ANR Vs. STATE OF RAJ & ANR
December 11, 2012
KAMLA ALIAS GUDDI Vs. UNION OF INDIA
September 24, 2012
KAMLA BAJARI Vs. BHANWAR LAL MISTRI
October 31, 2012
KAMLA BAZARI Vs. SMT. CHANDA BAI AND ORS
February 9, 2012
KAMLA DEVI Vs. MANI RAM
December 18, 2012
KAMLA DEVI Vs. BAJRANG SAW MILLS
July 24, 2012
KAMLA DEVI & ANR Vs. STATE OF RAJ & ANR
January 10, 2012
KAMLESH Vs. SMT. JULI & ORS.
September 20, 2012
KAMLESH Vs. STATE OF RAJASTHAN
April 19, 2012
KAMLESH JAIMAN Vs. STATE OF RAJASTHAN
October 4, 2012
KAMLESH KUMAR Vs. STATE OF RAJASTHAN
September 24, 2012
KAMLESH KUMARI Vs. STATE OF RAJ & ORS
December 14, 2012
KAMLESH S/O MOHAN LAL Vs. LIQUIDATOR, BHOPAL COOPERATIVE SOCIETY LTD
September 18, 2012
KAMRUDDIN Vs. STATE OF RAJASTHAN
September 13, 2012
KAMTU Vs. STATE OF RAJ
September 24, 2012
KANA RAM @ JAGDISH PRASAD Vs. STATE OF RAJASTHAN
January 9, 2012
KANAHIYA LAL GHAMANDI LAL Vs. SUBHASH
February 16, 2012
KANAHIYALAL Vs. GANESH
July 3, 2012
KANAK MARBLE AND MINERALS Vs. SUNIL BEDI
July 27, 2012
KANARAM Vs. STATE OF RAJASTHAN
January 6, 2012
KANCHAN Vs. VIKRAMJEET SETIYA
February 13, 2012
KANCHAN DHAKA Vs. COORDINATOR B.S.T.C.
September 27, 2012
KANDHARI & KANDHARI(P) LTD Vs. INCOME TAX APPELLATE TRIBUNAL, JODHPUR BENCH, JODHPUR & ORS
July 10, 2012
KANHAIYA LAL Vs. MAHENDRA KUMAR & ANR
April 25, 2012
KANHAIYA LAL Vs. STATE OF RAJASTHAN AND OTHERS
April 16, 2012
KANHAIYA LAL Vs. STATE OF RAJ
July 13, 2012
KANHAIYA LAL Vs. STATE OF RAJASTHAN
October 4, 2012
KANHAIYA LAL PURI Vs. MOOL PURI
July 16, 2012
KANHAIYALAL AND ANR Vs. PRESIDING OFFICER, APPELLATE RENT TRIBUNAL, BARAN, AND ORS
February 17, 2012
KANI DEVI AND ANR Vs. RAMESH CHAND AND ORS
March 30, 2012
KANKARIA COTTON GINNING & PRESSING COMPANY Vs. KRISHI UPAJ MANDI SAMITI
November 22, 2012
KANTA MALI Vs. SUNEEL MALI
January 17, 2012
KANTA NAGPAL Vs. STATE OF RAJASTHAN
July 3, 2012
KANTI DUTT MISHRA Vs. MANGI LAL
August 1, 2012
KANUDA @ KANARAM Vs. STATE OF RAJASTHAN
May 23, 2012
KAPIL GEHLOT Vs. STATE
February 2, 2012
KAPIL SENANI Vs. STATE OF RAJASTHAN
March 3, 2012
KARAM SINGH Vs. STATE OF RAJASTHAN
July 10, 2012
KARAN KUMAR LAROIYA Vs. STATE OF RAJASTHAN
December 10, 2012
KARAN SINGH Vs. MUNICIPAL BOARD, MERTA
July 20, 2012
KARAN SINGH Vs. STATE OF RAJASTHAN
October 26, 2012
KARINDA RAM JATAV Vs. STATE OF RAJASTHAN
May 23, 2012
KARNI FILLING STATION THROUGH ITS PROPRIETOR KISHAN SINGH UJJAWAL Vs. INDIAN OIL CORPORATION
February 23, 2012
KARUNA (SMT.) Vs. RAMAVTAR AND OTHERS
February 13, 2012
KASTOOR Vs. BHOOMI VIKAS BANK, SHIVGANJ BRANCH
April 10, 2012
KASTURA @ KALIA Vs. STATE OF RAJASTHAN
February 3, 2012
KAUSHALYA DEVI Vs. STATE OF RAJASTHAN
December 5, 2012
KAVITA Vs. STATE OF RAJ & ORS
December 13, 2012
KAVITA Vs. KAILASHI
July 24, 2012
KAVITA AGARWAL Vs. STATE OF RAJASTHAN
January 13, 2012
KEDAR GURJAR Vs. RAM NATH & ORS.
July 17, 2012
KEDAR NATH SINSINWAR Vs. STATE OF RAJASTHAN
August 22, 2012
KEERTI MATHUR Vs. MUKESH KUMAR SHARMA
April 10, 2012
KESAR DEVI Vs. STATE OF RAJASTHAN
August 3, 2012
KESARA RAM Vs. STATE OF RAJASTHAN
October 6, 2012
KESHA RAM Vs. STATE OF RAJASTHAN
November 5, 2012
KESHAR Vs. STATE OF RAJASTHAN
August 9, 2012
KESHAR PRASAD SARAF Vs. SAHAB RAM
February 6, 2012
KESHRIMAL Vs. HARAK CHAND
August 28, 2012
KESHRIMAL SONI Vs. STATE
August 22, 2012
KESRA Vs. STATE OF RAJASTHAN
April 30, 2012
KEWAL CHAND Vs. MUNICIPAL BOARD SOJAT CITY
August 6, 2012
KHANDA SINGH Vs. RAJ STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION
May 14, 2012
KHANDELWAL VAISHYA CHARITABLE TRUST AND ANR Vs. STATE OF RAJASTHAN AND ORS
February 7, 2012
KHANGAR & ORS. Vs. STATE OF RAJASHTAN
November 3, 2012
KHEEMA RAM Vs. STATE OF RAJAJASTHAN
May 4, 2012
KHEM CHAND Vs. SHAMBHU DUTT
August 8, 2012
KHEMRAJ Vs. BOARD OF REVENUE RAJASTHAN AJMER
July 10, 2012
KHINYA RAM Vs. UMA RAM
January 13, 2012
KHUMARAM Vs. STATE OF RAJASTHAN
May 11, 2012
KHURSHID AHMED Vs. STATE OF RAJ
February 17, 2012
KHUSHBOO Vs. RAKESH
April 26, 2012
KHUSHI RAM @ SUKHI RAM Vs. SANJAY SINGH & ORS.
February 27, 2012
KIRAN DEVI Vs. SHRI NIRMAL JOSHI
January 2, 2012
KISHAN GOPAL VERMA Vs. BALOISE MARINE INSURANCE CO LTD
May 19, 2012
KISHAN LAL Vs. STATE OF RAJASTHAN
September 10, 2012
KISHAN SHARMA Vs. GRAM PANCHAYAT NIWARU
January 5, 2012
KISHAN SINGH Vs. STATE OF RAJASTHAN
May 10, 2012
KISHAN SINGH Vs. STATE OF RAJASTHAN
August 27, 2012
KISHAN SUNDER SHARMA Vs. STATE OF RAJASTHAN
December 21, 2012
KISHANLAL Vs. LRS OF KARUNA SHANKER & ANR
December 14, 2012
KISHNA RAM Vs. STATE OF RAJASTHAN AND ORS.
January 10, 2012
KISHNA RAM Vs. STATE OF RAJASTHAN
July 9, 2012
KISHORE CHAND CHANDAWAT Vs. STATE OF RAJASTHAN
November 19, 2012
KISHORE CHUGH Vs. STATE OF RAJASTHAN
September 7, 2012
KISHORE KUMAR SHARMA Vs. STATE OF RAJASTHAN & ORS.
April 5, 2012
KISHORE RUNGTA Vs. STATE OF RAJASTHAN
July 23, 2012
KISHORE SINGH AND ANR. Vs. MOTOR ACCIDENT CLAIM TRIBUNAL, UDAIPUR AND ORS.
July 10, 2012
KISHORI LAL Vs. STATE OF RAJASTHAN & ORS
December 7, 2012
KISMAT SINGH Vs. STATE
April 12, 2012
KOMAL Vs. STATE OF RAJ & ORS
December 10, 2012
KOSHLESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
April 3, 2012
KOTAK MAHINDRA PRIMUS LTD. Vs. DEEPAK JAIN AND ANR.
April 9, 2012
KOYALI Vs. STATE OF RAJASTHAN
April 9, 2012
KRISH UPAJ MANDI SAMITI LTD., SADULPUR Vs. DHARAM PAL & ANR.
February 6, 2012
KRISHAN CHANDRA JOSHI Vs. STATE
July 30, 2012
KRISHAN KUMAR Vs. STATE OF RAJASTHAN
July 25, 2012
KRISHAN KUMAR Vs. MOHAR SINGH
September 13, 2012
KRISHAN KUMAR CHANDEL Vs. STATE OF RAJASTHAN
August 16, 2012
KRISHAN KUMAR VYAS Vs. STATE OF RAJASTHAN
July 17, 2012
KRISHAN LAL Vs. STATE OF RAJ
December 11, 2012
KRISHAN MURARI AGRAWAL Vs. STATE OF RAJASTHAN
March 20, 2012
KRISHI UPAJ MANDI SAMITI Vs. NARAYAN TIMBER MERCHANT
July 6, 2012
KRISHI UPAJ MANDI SAMITI BEGUN Vs. KHET RAM
February 17, 2012
KRISHI UPAJ MANDI SAMITI KHAIRTHAL Vs. GULAB DEVI
May 18, 2012
KRISHI UPAJ MANDI SAMITI KHAIRTHAL DISTRICT ALWAR Vs. NIRANJAN LAL
March 6, 2012
KRISHI UPAJ MANDI SAMITI, SADULPUR Vs. ABID
October 26, 2012
KRISHNA ALIAS KARSAN Vs. STATE OF RAJASTHAN
March 28, 2012
KRISHNA CHAUDHARY Vs. FAZLUDDIN
December 6, 2012
KRISHNA DEVI Vs. AHMAD ALI & OTHERS
February 15, 2012
KRISHNA LAL Vs. STATE OF RAJASTHAN
April 23, 2012
KUIYARAM Vs. STATE OF RAJASTHAN
February 1, 2012
KULDEEP SHARMA Vs. STATE OF RAJASTHAN
July 5, 2012
KULDEEP SINGH Vs. STATE OF RAJASTHAN
August 21, 2012
KULDEEP SINGH AND OTHERS Vs. CIVIL JUDGE (JR. DIV.) NO. 1, JAIPUR CITY, JAIPUR AND OTHERS
February 1, 2012
KULDIP KUMAR LAL Vs. SUMAN RANI
May 7, 2012
KUMPA RAM Vs. STATE OF RAJASTHAN
October 6, 2012
KUNA RAM Vs. STATE OF RAJASTHAN
July 17, 2012
KUNDAN VEER SINGH Vs. ASHOK KUMAR
May 10, 2012
KUNNEY SINGH BHANWAR LAL Vs. STATE OF RAJASTHAN
January 5, 2012
KUSHAL CHAND Vs. ISHWAR CHAND
September 3, 2012
KUSUM BHATNAGAR Vs. STATE OF RAJASTHAN
September 7, 2012
LAAD DEVI Vs. URBAN IMPROVEMENT TRUST, BHILWARA & ANR
December 6, 2012
LABH CHAND Vs. MUNICIPALITY, SHAHPURA, DISTT
October 9, 2012
LACHHA RAM Vs. STATE OF RAJASTHAN
March 27, 2012
LADU LAL Vs. RATAN LAL
July 6, 2012
LADU RAM Vs. STATE OF RAJASTHAN
September 11, 2012
LAGAL REPRESENTATIVES OF ABDULLA Vs. PRIYAMBDA SHARMA
June 21, 2012
LAKE SHORE PALACE HOTEL PVT LTD Vs. SHRI MAHENDRA SINGH
July 2, 2012
LAKHAN SINGH Vs. STATE OF RAJASTHAN
November 29, 2012
LAKHAN SINGH Vs. STATE OF RAJASTHAN
November 20, 2012
LAKHMI CHAND Vs. STATE OF RAJASTHAN
February 28, 2012
LAKHPATI Vs. STATE
August 22, 2012
LAL CHAND Vs. MANOJ KUMAR
August 14, 2012
LAL CHAND Vs. SANTOSH KUMARI AND ANR.
February 9, 2012
LAL CHAND AND ANR Vs. STATE OF RAJATHAN AND ANR
January 6, 2012
LAL CHAND AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
April 12, 2012
LAL SINGH Vs. STATE
December 18, 2012
LAL SINGH Vs. STATE OF RAJASTHAN
September 14, 2012
LAL SINGH RATHORE Vs. M L S UNIVERSITY UDAIPUR
July 13, 2012
LALA RAM Vs. STATE OF RAJASTHAN
July 19, 2012
LALA RAM Vs. STATE OF RAJASTHAN
September 27, 2012
LALARAM AND ANR. Vs. STATE OF RAJASTHAN
April 3, 2012
LALI DEVI & ORS Vs. TARA CHAND DHAKAD & ORS
March 14, 2012
LALIF KHAN Vs. ABDUL KHAN AND ORS
August 28, 2012
LALIT JAIN Vs. P.K. DEV
July 5, 2012
LALIT KISHORE SUMAN AND ORS Vs. STATE OF RAJASTHAN & ORS
September 18, 2012
LALIT NARAYAN SHAH Vs. JITENDRA KUMAR & ORS
November 5, 2012
LALIT PANWAR Vs. STATE OF RAJASTHAN
January 19, 2012
LALITA CHAUDHARY Vs. STATE OF RAJ
January 10, 2012
LALLU LAL SHARMA Vs. ANJANI KUMAR KHATOD
August 13, 2012
LALU KHAN AND ANOTHER Vs. STATE OF RAJASTHAN
May 1, 2012
LALU RAM SINCE DECEASED THROUGH HIS LEGAL REPRESENTATIVES Vs. HIMMAT SINGH
July 27, 2012
LATE BHANWAR LAL @ BHORI LAL THROUGH L.RS. Vs. NIRMAL KUMAR DUGGAR HUF
August 22, 2012
LATE BHANWAR LAL ALIAS BHORI LAL THROUGH LRS Vs. NIRMAL KUMAR DUGGAR HUF
August 29, 2012
LATIF KHAN Vs. STATE OF RAJASTHAN & ORS
December 13, 2012
LATOOR LAL Vs. STATE OF RAJ
December 12, 2012
LAXMA DEVI Vs. CHANDAN SINGH
February 22, 2012
LAXMAN Vs. DEEP CHAND & OTHERS
March 26, 2012
LAXMAN & ORS Vs. BOARD OF REVENUE, RAJASTHAN AJMER & ORS
March 3, 2012
LAXMAN LAL AND ORS Vs. STATE OF RAJASTHAN & ORS
September 12, 2012
LAXMAN PRASAD Vs. GANGA PRASAD & OTHERS
March 1, 2012
LAXMAN SINGH Vs. VEER SINGH & ORS
September 6, 2012
LAXMI AGENCIES Vs. STATE OF RAJASTHAN
May 11, 2012
LAXMI CHAND Vs. DEVENDER KUMAR MOOL CHAND CONTRACTOR
September 4, 2012
LAXMI DEVI Vs. PERMANENT LOK ADALAT AND ANR.
February 24, 2012
LAXMI NARAIN Vs. MODI & ORS
October 5, 2012
LAXMI NARAYAN Vs. RAJASTHAN RAJYA AND VIDYUT PRASARAN NIGAM LTD. & ORS.
July 25, 2012
LAXMI NARAYAN Vs. STATE OF RAJASTHAN
July 9, 2012
LAXMI NARAYAN Vs. HASTI MAL
August 21, 2012
LAXMI NARAYAN & ANR. Vs. THE REGIONAL TRANSPORT OFFICER, ALWAR (RAJ.)
September 24, 2012
LAXMI NARAYAN MEENA & ANR. Vs. STATE OF RAJATHAN & OTHERS
January 20, 2012
LAXMILAL MENARIYA Vs. RAJENDRA KUMAR
May 1, 2012
LEELA AND ORS. Vs. STATE OF RAJASTHAN
July 20, 2012
LEELA DEVI Vs. STATE OF RAJASTHAN
May 23, 2012
LEELA EXPORT HOUSE Vs. RENT APPELLATE TRIBUNAL, JODHPUR
November 6, 2012
LEELAWATI Vs. VIJAY KUMAR
January 2, 2012
LEGAL REPRESENTATION OF GANESH NARAYNA Vs. LEGAL REPRESENTATION OF KANHIYA LAL
June 27, 2012
LEGAL REPRESENTATIVES OF DURGA LAL Vs. LEGAL REPRESENTATIVES OF BHURA LAL
February 6, 2012
LEKHRAJ SHRICHANDANI THROUGH LRS Vs. STATE BANK OF INDIA AND ANOTHER
May 10, 2012
LEKHRAM Vs. STATE OF RAJASTHAN
May 10, 2012
LICHAMAN RAM Vs. STATE OF RAJ
December 4, 2012
LIFE INSURANCE CORPORATION OF INDIA Vs. TIKAMA RAM
January 19, 2012
LIFE INSURANCE CORPORATION OF INDIA Vs. MAHESH CHAND JAIN
December 17, 2012
LILA RAM Vs. LR S OF SULEMAN
July 26, 2012
LOHADE RAM MEENA Vs. STATE OF RAJATSHAN
March 30, 2012
LOKESH SHARMA Vs. STATE
August 28, 2012
LORD KRISHNA EDUCATION SOCIETY Vs. NCTE, DELHI
September 4, 2012
LOVELEEN THOWAS Vs. BALA RAM
September 19, 2012
LR & SONS Vs. KRISHAN GOPAL AGRAWAL & ORS.
February 8, 2012
LRS OF BABU LAL Vs. HEERA CHAND
September 25, 2012
LRS OF BAJRANGLAL & ORS Vs. GOURI SHANKER & ORS
December 17, 2012
LRS OF BHAGIRATH Vs. MUNICIPAL BOARD, NOHAR
April 26, 2012
LRS OF BRIJLAL Vs. JAGDISH PRASAD
January 3, 2012
LRS OF BUDHMAL Vs. RADHAKISHAN
August 27, 2012
LRS OF JAGDISH LAL PUJARI Vs. LRS OF RAGHUNANDAN PUJARI
July 2, 2012
LRS OF KHAN MOHAMMED Vs. INAYAT ALI
September 25, 2012
LRS OF LATE BAKHTAWAR Vs. KASTURIBAI
July 4, 2012
LRS OF MADAN LAL Vs. LRS OF SMT GENDI BAI
July 4, 2012
LRS OF MAGA RAM Vs. GULAB
August 3, 2012
LRS OF REWA PURI Vs. LRS OF ONKAR LAL
August 21, 2012
LT COL BHUPESH HADA Vs. STATE OF RAJASTHAN & ORS
August 8, 2012
LT COL RANJODH SINGH Vs. UOI
July 18, 2012
LT COL S P KAPOOR Vs. MOHAN CHELANI
January 4, 2012
LUN SINGH Vs. STATE OF RAJASTHAN
July 12, 2012
M R CHOUDHARY Vs. STATE OF RAJASTHAN
March 28, 2012
M.G.B GRAMIN BANK PALI Vs. CHHEL SINGH
May 10, 2012
M/S AMIT TYRE HOUSE & ANR. Vs. M/S J.K. INDUSTRIES LTD. & ANR.
March 21, 2012
M/S H.F. MARBLES Vs. UNION OF INDIA & OTHERS
April 5, 2012
M/S SHREE GAGANDEEP PVT LTD Vs. CANARA BANK
July 20, 2012
M/S. ANIL MEDICAL STORE Vs. STATE OF RAJASTHAN
September 11, 2012
M/S. BABOO LAL BRIJ BHUSHAN Vs. UNION OF INDIA
August 9, 2012
M/S. DIKSHA ENTERPRISES Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION LTD. AND ANR.
November 19, 2012
M/S. HEERARAM HANSRAM Vs. SMT. LALI AND ORS.
October 3, 2012
M/S. NARENDRA AND CO. Vs. GANGANAGAR SUGAR MILLS LTD
December 16, 2012
M/S. OM PRAKASH AGARWAL Vs. JAIPUR DEVELOPMENT AUTHORITY & ORS.
September 25, 2012
M/S. QUALITY MARBLES PVT. LTD. Vs. AJMER VIDHYUT VITARAN NIGAM LTD., AJMER & ORS.
January 27, 2012
M/S. RAJASTHAN ART EMPORIUM AND ORS. Vs. M/S. MAHARAJA ART EXPORTS AND ORS.
July 24, 2012
M/S. RAMESH CHAND BIHARI LAL BAJAJ & ANR. Vs. RAVINDRA KUMAR
September 5, 2012
M/S. SAFE INFRA PROJECTS (P) LTD. Vs. JAIPUR DEVELOPMENT AUTHORITY AND ANR.
March 20, 2012
M/S. V.S. LIGNITE POWER PRIVATE LTD. Vs. RELIANCE CHEMOTEX INDUSTRIES LTD.
September 7, 2012
M/S. VALLABH BARDAN BHANDAR & ORS. Vs. GOUTAM CHAND
September 21, 2012
M/S. VIJAY SOLVEX LTD. & ANR. Vs. BABU LAL & ORS.
March 14, 2012
MA VESHNO DEVI GANGSAW INDUSTRY Vs. STATE OF RAJASTHAN
May 15, 2012
MADAN AND ANR. Vs. STATE OF RAJASTHAN
April 9, 2012
MADAN BANSAL Vs. RAMNARAYAN SHARMA
June 25, 2012
MADAN GIR Vs. STATE OF RAJASTHAN
November 1, 2012
MADAN LAL Vs. JERAM DAS AND ORS.
January 3, 2012
MADAN LAL Vs. STATE OF RAJASTHAN
September 12, 2012
MADAN LAL Vs. BOARD OF REVENUE, AJMER & ORS
July 10, 2012
MADAN LAL Vs. STATE
August 14, 2012
MADAN LAL Vs. STATE OF RAJASTHAN
December 13, 2012
MADAN LAL Vs. R S R T C
September 10, 2012
MADAN LAL Vs. PURAN DAS JI KI BAGICHI TRUST
July 6, 2012
MADAN LAL Vs. STATE OF RAJASTHAN
May 3, 2012
MADAN LAL AND ORS Vs. STATE OF RAJASTHAN AND ORS
April 27, 2012
MADAN LAL SHARMA Vs. RAJASTHAN HIGH COURT & ANR.
February 1, 2012
MADAN LAL VISHNOI Vs. STATE
July 18, 2012
MADAN MOHAN DAMMANI Vs. MAQSOOD AHMED
April 6, 2012
MADAN MOHAN GUPTA Vs. JUDGE LABOUR COURT
July 4, 2012
MADAN MOHAN SHARMA Vs. ADDL AND SESSION JUDGE
August 1, 2012
MADAN SINGH Vs. NEW INDIA ASSURANCE CO. LTD
April 25, 2012
MADHA RAM DAVE Vs. STATE OF RAJASTHAN
October 25, 2012
MADHAV LAL Vs. CHAIRMAN, MEWAR ANCHALIK GRAMIN BANK
December 4, 2012
MADHO SINGH Vs. STATE OF RAJASTHAN
October 6, 2012
MADHU KAPOOR Vs. STATE OF RAJASTHAN AND ANOTHER
May 25, 2012
MADHU KAPOOR Vs. STATE OF RAJASTHAN
May 22, 2012
MADHU VERMA Vs. STATE OF RAJASTHAN
July 19, 2012
MADHU VYAS Vs. STATE OF RAJASTHAN
April 17, 2012
MADROOP RAM Vs. STATE OF RAJASTHAN
November 9, 2012
MAGA RAM Vs. STATE OF RAJASTHAN
August 28, 2012
MAGAN LAL Vs. HARI SHANKER
May 7, 2012
MAGAN SINGH Vs. MANJEET SINGH
August 9, 2012
MAHADEV PRASAD Vs. JAIPUR VIDHYUT VITRAN NIGAM LTD. & OTHERS
November 1, 2012
MAHADEV SINGH Vs. STATE OF RAJASTHAN
January 24, 2012
MAHANT FATCH GIRI CHELA BABA ITWAR GIRI MAHANT PRASANN GANPATI MANDIR BAJARBATTU BABA (GANESH GIRIWALA) Vs. M/S PRAGATI CEMEMT ART KALA & ORS.
October 11, 2012
MAHARAJ SINGH Vs. STATE OF RAJASTHAN
August 8, 2012
MAHARANA PRATAP UNIVERSITY OF AGRICULTURE & TECHNOLOGY AND ORS Vs. A N MATHUR & ORS
July 19, 2012
MAHATMA GANDHI MEDICAL COLLEGE Vs. BOARD OF GOVERNORS
May 29, 2012
MAHAVEER Vs. BHAGWAN SINGH & ORS
March 1, 2012
MAHAVEER Vs. STATE OF RAJASTHAN AND ORS.
December 18, 2012
MAHAVEER KUMAR SHARMA Vs. BHARTI SHARMA
July 23, 2012
MAHAVEER PRASAD Vs. SUSHILA DEVI
August 3, 2012
MAHAVEER PRASAD Vs. ADDI. DISTRICT JUDGE
December 7, 2012
MAHAVEER PRASAD & ANOTHER Vs. STATE OF RAJASTHAN & OTHERS
February 27, 2012
MAHAVEER PRASAD JAIN Vs. CHETNAYA PRAKASH BANSAL
October 5, 2012
MAHAVEER PRASAD MAHALA Vs. STATE OF RAJASTHAN
December 13, 2012
MAHAVEER SINGH Vs. STATE OF RAJASTHAN
December 10, 2012
MAHAVEER SINGH Vs. DEVENDER KUMAR MOOL CHAND
September 4, 2012
MAHENDER KUMAR SHARMA Vs. BOARD OF REVENUE AJMER
May 9, 2012
MAHENDRA Vs. STATE OF RAJASTHAN
May 19, 2012
MAHENDRA Vs. JITENDRA
February 22, 2012
MAHENDRA & ANR. Vs. THE BANK OF RAJASTHAN LIMITED & ANR.
February 6, 2012
MAHENDRA CHHAJER ALIAS BABU LAL CHHAJER Vs. STATE OF RAJASTHAN
September 6, 2012
MAHENDRA KAUR ARORA Vs. RENT APPELLATE TRIBUNAL
January 9, 2012
MAHENDRA KUMAR Vs. STATE OF RAJ
September 20, 2012
MAHENDRA KUMAR GUPTA Vs. STATE OF RAJASTHAN
October 4, 2012
MAHENDRA KUMAR JAIN Vs. STATE OF RAJASTHAN
August 16, 2012
MAHENDRA KUMAR PAREEK Vs. UNION OF INDIA AND ORS.
March 28, 2012
MAHENDRA KUMAR SONWAL Vs. STATE OF RAJASTHAN
April 30, 2012
MAHENDRA PAL AND ANR. Vs. STATE OF RAJASTHAN
November 6, 2012
MAHENDRA SINGH Vs. KANTI LAL
January 11, 2012
MAHENDRA SINGH Vs. ADDITIONAL DISTRICT JUDGE
May 11, 2012
MAHENDRA SINGH Vs. STATE OF RAJ
September 12, 2012
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
September 13, 2012
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
April 20, 2012
MAHENDRA SINGH RAJAWAT Vs. STATE OF RAJ
March 14, 2012
MAHESH Vs. STATE OF RAJASTHAN
July 24, 2012
MAHESH Vs. DEVKI
August 30, 2012
MAHESH AGRAWAL Vs. STATE OF RAJASTHAN
August 22, 2012
MAHESH CHAND Vs. STATE OF RAJASTHAN
August 6, 2012
MAHESH CHAND Vs. STATE OF RAJASTHAN
April 27, 2012
MAHESH CHAND AND ORS Vs. CIVIL JUDGE (JR DIV ) SIKRAI AND OTHERS
February 9, 2012
MAHESH KUMAR Vs. TARA CHAND
July 16, 2012
MAHESH KUMAR SHARMA Vs. LABOUR COURT NO 2, JAIPUR & ORS
May 23, 2012
MAHESH KUMAR SHARMA Vs. RAJASTHAN VIDHYUT PRASARAN NIGAM LTD AND OTHERS
September 6, 2012
MAHESH SACHDEVA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
August 14, 2012
MAHESH SHARMA Vs. STATE OF RAJASTHAN
July 27, 2012
MAHESH SHARMA & ORS. Vs. STATE OF RAJASHAN & ORS.
April 2, 2012
MAHIPAL Vs. THE STATE OF RAJ. & ANR.
September 20, 2012
MAHIPAL SINGH Vs. STATE OF RAJASTHAN
July 10, 2012
MAHIPAL SINGH Vs. STATE OF RAJASTHAN AND ORS.
December 17, 2012
MAHIPAL SWAMI Vs. ADDI DISTRICT JUDGE NO 2 JAIPUR
February 6, 2012
MAIDEN TRADING,CO.PVT.LTD. Vs. STATER OF RAJASTHAN
November 22, 2012
MAINA DEVI Vs. COMMISSIONER
January 10, 2012
MAJID KHAN Vs. STATE OF RAJASTHAN
April 12, 2012
MAJOR SINGH Vs. CIVIL JUDGE
September 14, 2012
MAKKHAN SINGH Vs. AMARJEET KAUR
November 6, 2012
MALARAM Vs. STATE OF RAJASTHAN
September 28, 2012
MALCHAND Vs. DEEDWANA INDUSTRIAL CORPORATION DEEDWANA
August 24, 2012
MALKIT SINGH Vs. STATE AND ANOTHER
October 5, 2012
MALLI DEVI @ SAKUNTALA Vs. STATE OF RAJASTHAN
September 28, 2012
MALOO FINVEST SERVICES PVT. LTD. Vs. OM PRAKASH SHARMA
March 13, 2012
MAM RAM PARIHAR Vs. R S R T C , JAIPUR & ANR
December 10, 2012
MAMTA GOYAL Vs. RAM GOPAL
January 3, 2012
MAN SINGH Vs. STATE OF RAJASTHAN
April 10, 2012
MAN SINGH Vs. LADU SINGH
May 14, 2012
MAN SINGH MEENA Vs. UNION OF INDIA & ORS
September 19, 2012
MAN SINGH PUNIYA Vs. DIRECTOR LOCAL SELF DEPARTMENT
April 30, 2012
MANAGEMENT COMMITTEE, KHANDELWAL VAISH POST GRADUATE WOMEN COLLEGE Vs. JYOTSNA KULSHRESTHA & ORS
February 2, 2012
MANAGER ULTRATECH CEMENT LTD Vs. STATE (LABOUR) & OTHERS
April 17, 2012
MANAGING COMMITTEE GAUR VIPRA PRIMARY SCHOOL Vs. CIVIL JUDGE JR DIV AND JUDICIAL MAGISTRATE
May 9, 2012
MANAGING COMMITTEE GYANJYOTI SENIOR SECONDARY SCHOOL Vs. TEJPAL SINGH TYAGI
April 19, 2012
MANAGING COMMITTEE SHRI DIGAMBER JAIN SCHOOL SOCIETY, SIKAR Vs. USHA SAXENA
November 29, 2012
MANAGING DIRECTOR Vs. KISHORI DEVI
August 22, 2012
MANAGING DIRECTOR RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. CHHOGA LAL SAINI
April 2, 2012
MANAGING DIRECTOR, ENERGETIC LIGHTING (INDIA) PVT. LTD. Vs. PRESIDING OFFICER, SHOPS & COMMERCIAL ESTABLISHMENT
December 10, 2012
MANAGING DIRECTOR, SHRI POLOTEX PVT. LTD Vs. LABOUR COURT, JODHPUR
January 23, 2012
MANCHA RAM S/O TARAJI Vs. DINESH KUMAR
September 24, 2012
MANDEEP SINGH ALIAS DEEPA Vs. STATE OF RAJASTHAN
July 13, 2012
MANGAL CHAND RAIGAR Vs. A.U. FINANCE INDIA PVT. LTD.
August 22, 2012
MANGAL SINGH Vs. PARVEEN CHAUHAN AND ORS
February 17, 2012
MANGAL SINGH & ORS. Vs. NEW INDIA INSURANCE CO. LTD. & ORS.
September 20, 2012
MANGALI DEVI & ORS Vs. MADHO LAL YADAV & ORS
March 19, 2012
MANGI LAL Vs. KALU SINGH & OTHERS
August 22, 2012
MANGI LAL Vs. STATE OF RAJ
July 12, 2012
MANGI LAL Vs. LAL SINGH
July 4, 2012
MANGI LAL Vs. STATE OF RAJASTHAN
September 12, 2012
MANGI LAL Vs. CHHAGANLAL
September 4, 2012
MANGI LAL Vs. STATE OF RAJASTHAN
May 15, 2012
MANGI LAL Vs. STATE OF RAJASTHAN AND ORS.
January 9, 2012
MANGI LAL Vs. STATE OF RAJASTHAN
May 22, 2012
MANGI LAL GURJAR Vs. BHARAT PALIWAL
September 7, 2012
MANGILAL Vs. STATE OF RAJASTHAN
December 18, 2012
MANGLA RAM Vs. STATE OF RAJASTHAN
November 29, 2012
MANGTU RAM Vs. STATE OF RAJASTHAN
April 12, 2012
MANGTU RAM Vs. ADDITIONAL DISTRICT JUDGE NO 2 DEEG BHARATPUR
May 22, 2012
MANGTU RAM AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
February 23, 2012
MANGU SINGH Vs. STATE OF RAJASTHAN
April 20, 2012
MANGU SINGH Vs. STATE OF RAJASTHAN AND ORS
March 27, 2012
MANI DEVI Vs. STATE OF RAJASTHAN
September 13, 2012
MANISH Vs. STATE OF RAJASTHAN
December 12, 2012
MANISH KUMAR JAIN Vs. STATE OF RAJASTHAN
February 3, 2012
MANISH KUMAR NAGAR Vs. UNION OF INDIA
April 18, 2012
MANISH MATHUR Vs. STATE OF RAJASTHAN
December 19, 2012
MANISH RAO Vs. STATE OF RAJASTHAN & ORS
January 20, 2012
MANISH SOLANKI Vs. STATE OF RAJASTHAN
July 23, 2012
MANISH SONI Vs. USHA SONI
March 8, 2012
MANISHA Vs. SEEMA JAIN
March 22, 2012
MANJOOR ALI Vs. SEHNAJ
January 17, 2012
MANJU Vs. ISHWAR DAN
April 5, 2012
MANJU BAI Vs. STATE OF RAJASTHAN
April 11, 2012
MANJU BISSA Vs. STATE
August 1, 2012
MANJU CHAND Vs. IDBI BANK LTD & ORS
August 17, 2012
MANJU DEVI Vs. STATE OF RAJASTHAN
August 7, 2012
MANKARAN DHOOT Vs. SMT. PARSI AND ORS.
July 6, 2012
MANKARAN DHOOT Vs. SMT. PARSI AND ORS.
September 6, 2012
MANMOHAN SINGH RATHORE Vs. STATE OF RAJASTHAN
September 3, 2012
MANOHAR LAL Vs. DEVENDER KUMAR MOOL CHAND
September 4, 2012
MANOHAR LAL Vs. NATHDWARA TEMPLE BOARD, NATHDWARA & ORS
March 14, 2012
MANOHAR LAL Vs. STATE OF RAJASTHAN
July 12, 2012
MANOHAR LAL BHARDWAJ Vs. STATE OF RAJASTHAN
April 13, 2012
MANOHAR LAL JEENGAR Vs. ADDITIONAL DISTRICT JUDGE
August 1, 2012
MANOHAR SINGH Vs. STATE OF RAJASTHAN AND ORS.
April 3, 2012
MANOHAR SINGH Vs. BHANWAR SINGH AND ORS.
February 1, 2012
MANOJ DASOT Vs. STATE OF RAJASTHAN
April 19, 2012
MANOJ KUMAR Vs. FAMILY COURT
May 4, 2012
MANOJ KUMAR Vs. THE STATE OF RAJASTHAN
January 4, 2012
MANOJ KUMAR Vs. MUNICIPAL BOARD, SAWAI MADHOPUR
October 8, 2012
MANOJ KUMAR Vs. STATE OF RAJ
December 18, 2012
MANOJ KUMAR AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
May 3, 2012
MANOJ KUMAR KOK Vs. UNIVERSITY OF RAJASTHAN & ANR
September 27, 2012
MANOJ KUMAR SHARMA AND ORS. Vs. UNION OF INDIA AND ORS.
July 17, 2012
MANOJ KUMAR TIWARI Vs. BABITA SHARMA
January 10, 2012
MANOJ MUDGAL Vs. SAROJ SHARMA & ANOTHER
September 25, 2012
MANPHOOL SINGH Vs. STATE OF RAJASTHAN
November 23, 2012
MANPHOOLI DEVI Vs. KANHIYA LAL
July 25, 2012
MANSHI Vs. KAMLA DEVI
August 1, 2012
MANU MARBLE INDUSTRIES MAKRANA Vs. UNION OF INDIA
August 23, 2012
MAQSOOD ALI SAIYED Vs. STATE OF RAJASTHAN
December 17, 2012
MARRY MANDENOZA JODHPUR Vs. COMMISSIONER, MUNICIPAL CORPORATION
September 18, 2012
MATHURA PRASAD Vs. BOARD OF REVENUE
July 24, 2012
MATU RAM Vs. STATE AND ORS
April 17, 2012
MAYA CHANDEL Vs. STATE OF RAJASTHAN
August 9, 2012
MAYA DEVI Vs. STATE OF RAJASTHAN
April 9, 2012
MAYO COLLEGE GENERAL COUNCIL Vs. COMMISSIONER CENTRAL EXCISE
May 1, 2012
MEENA Vs. STATE OF RAJASTHAN
May 16, 2012
MEENA SONI AND ORS Vs. STATE OF RAJASTHAN AND ORS
October 25, 2012
MEENAKSHI PROJECTS LIMITED Vs. KUNWAR SANGRAM SINGH
April 13, 2012
MEERA Vs. UDAI BHAN
April 9, 2012
MEERKHA @ MASROO Vs. STATE OF RAJASTHAN
March 29, 2012
MEETHU LAL Vs. BHAGAT SINGH
May 9, 2012
MEGH RAJ Vs. MOOLA RAM
September 26, 2012
MEGH RAJ BOOB Vs. STATE OF RAJ
December 6, 2012
MEGHMA LEASING LIMITED Vs. STATE OF RAJASTHAN
July 18, 2012
MEHBOOB ALI Vs. STATE OF RAJASTHAN
May 31, 2012
MEHFOOJ AHMED Vs. JAIPUR NAGAR NIGAM
August 13, 2012
MEHRU ELECTRICAL & ENGG.(P) LIMITED Vs. COMMISSIONER OF INCOME TAX ALWAR
April 27, 2012
MEHTA CYCLES Vs. RAM KRIPAL
May 7, 2012
MEHTAB SINGH Vs. STATE OF RAJASTHAN
February 14, 2012
MEWA RAM Vs. ACHLA RAM
August 22, 2012
MEWA RAM RAIGAR Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
November 26, 2012
MEWA RAM SONI Vs. STATE OF RAJASTHAN
July 25, 2012
MITHA LAL Vs. STATE OF RAJASTHAN & ORS.
January 31, 2012
MITHE KHAN Vs. STATE OF RAJASTHAN
July 13, 2012
MK JANGID Vs. CENTRAL ADMINISTRATIVE TRIBUNAL JAIPUR
April 11, 2012
MODARAM AND ANOTHER Vs. SHIVPOOJAN & OTHERS
August 1, 2012
MODERN FOOD INDUSTRIES (INDIA) LTD Vs. PRESIDING OFFICER, LABOUR COURT NO 1, JAIPUR & ANR
August 3, 2012
MODERN SYNTEX WORKERS UNION Vs. STATE OF RAJASTHAN
February 16, 2012
MOHABAT SINGH Vs. STATE OF RAJASTHAN
February 13, 2012
MOHAMMAD MUSAD Vs. STATE OF RAJASTHAN
May 2, 2012
MOHAMMED HARUN & ANOTHER Vs. RAJASTHAN BOARD OF MUSLIM WAKFS & OTHERS
January 5, 2012
MOHAMMED KHAN Vs. RAMESH CHANDRA
August 27, 2012
MOHAMMED SADIQ AND ANR. Vs. THE CIVIL JUDGE (JD) NO. 1, SUJANGARH, DISTT. CHURU AND ORS.
March 19, 2012
MOHAMMED SHAKEEL Vs. STATE OF RAJASTHAN
August 14, 2012
MOHAMMED WASIM Vs. STATE BANK OF BIKANER & JAIPUR & ANR
July 17, 2012
MOHAMMED YUSUF Vs. BHARAT SINGH
May 4, 2012
MOHAN Vs. STATE OF RAJASTHAN AND ORS
February 22, 2012
MOHAN BHAI Vs. STATE OF RAJASTHAN & ANR
July 26, 2012
MOHAN LAL Vs. BHUPAL SINGH
May 14, 2012
MOHAN LAL Vs. STATE OF RAJASTHAN AND ORS
August 29, 2012
MOHAN LAL Vs. STATE OF RAJASTHAN
February 29, 2012
MOHAN LAL Vs. RAJASTHAN HOUSING BOARD
November 26, 2012
MOHAN LAL Vs. NANA LAL
September 7, 2012
MOHAN LAL Vs. ADDITIONAL DISTRICT JUDGE
May 9, 2012
MOHAN LAL Vs. NAGAR PALIKA, SOJAT CITY
July 20, 2012
MOHAN LAL Vs. STATE OF RAJ
August 1, 2012
MOHAN LAL Vs. STATE
January 10, 2012
MOHAN LAL ALIAS ISHAR RAM Vs. STATE OF RAJASTHAN
July 23, 2012
MOHAN LAL ARYA Vs. STATE OF RAJASTHAN
July 19, 2012
MOHAN LAL JANGID Vs. NARAYAN LAL MEENA
February 21, 2012
MOHAN LAL KHAKHAL Vs. SECRETARY, MINISTRY OF EXTERNAL AFFAIRS, NEW DELHI
January 2, 2012
MOHAN LAL KUMAVAT Vs. STATE OF RAJASTHAN
August 22, 2012
MOHAN LAL SAINI Vs. PAWAN KUMAR SHARMA
September 18, 2012
MOHAN LAL SHARMA Vs. CIVIL JUDGE JR DIV SOUTH KOTA
April 13, 2012
MOHAN LAL SUMAN Vs. PANCHAYAT SAMITI ATRU
August 8, 2012
MOHANI BAI Vs. BOARD OF REVENUE AJMER
May 7, 2012
MOHANLAL MALI Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES
August 23, 2012
MOHAR SINGH Vs. STATE OF RAJASTHAN
November 23, 2012
MOHD AAMIN Vs. ASHOK GAHLOT & ANR
September 25, 2012
MOHD AYUB KHAN Vs. STATE OF RAJASTHAN
April 12, 2012
MOHD IQBAL Vs. INDIAN OIL CORPORATION LTD
July 10, 2012
MOHD NADEEM STATE OF RAJASTHAN & ORS Vs. STATE
July 6, 2012
MOHD RAMZAN Vs. JETHMAL SHARMA
October 4, 2012
MOHD SALIM Vs. STATE OF RAJASTHAN
September 19, 2012
MOHD SHAKIL Vs. NUCLEAR POWER CORPORATION OF INDIA
April 25, 2012
MOHD YUSUF Vs. COMMISSIONER OF INCOME TAX
April 27, 2012
MOHD. ALI KAYAM KHANI Vs. STATE OF RAJASTHAN
November 5, 2012
MOHD. BILAL Vs. HARI PRAKASH
January 2, 2012
MOHD. DEEN AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
March 20, 2012
MOHD. HUSSAIN & ANR. Vs. SALEEM & ORS.
March 6, 2012
MOHD. IQBAL Vs. DIVISIONAL COMMISSIONER
November 8, 2012
MOHD. SADDIQUE Vs. STATE OF RAJ
December 18, 2012
MOHIT BHAL Vs. STATE OF RAJASTHAN THRO PUBLIC PROSECUTOR
July 6, 2012
MONIKA Vs. UNIVERSITY OF RAJASTHAN
August 22, 2012
MONIKA SHARMA Vs. ANURADHA
May 29, 2012
MOOL CHAND Vs. H D F C BANK
February 16, 2012
MOOL CHAND Vs. STATE OF RAJASTHAN & ANR
August 7, 2012
MOOL CHAND JAT Vs. STATE OF RAJASTHAN
September 6, 2012
MOOL CHAND POONIA & ANR. Vs. STATE & ORS.
March 21, 2012
MOOLA Vs. SHIBBO
September 4, 2012
MOOLA RAM CHOUDHARY Vs. THE STATE OF RAJASTHAN & ORS.
February 15, 2012
MOOLA RAM DHAKA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
November 2, 2012
MOOLI DEVI & ANR Vs. JAGDISH & OTHERS
September 26, 2012
MOORTI SHREE CHARBHUJA JI Vs. RAGHURAJ SINGH & ORS.
February 29, 2012
MORDHWAJ SINGH Vs. RPSC AJMER
August 14, 2012
MORMAL Vs. MAMRAJ
March 19, 2012
MOTI BAI Vs. CHAITANYA GIRI & ANR
January 11, 2012
MOTI CHOUDHARY Vs. STATE OF RAJASTHAN & ORS
April 23, 2012
MOTI RAM Vs. UNION OF INDIA
May 22, 2012
MOTI RAM Vs. DEV KARAN
July 6, 2012
MOTI RAM DRIVER Vs. MAHESH JAJU
October 3, 2012
MRS. UGANTI Vs. THE STATE OF RAJASTHAN & ORS.
September 26, 2012
MST. KHAOON BEGUM AND ORS. Vs. THE MUNICIPAL BOARD, DHOLPUR AND ANR.
March 22, 2012
MUKESH Vs. STATE OF RAJASTHAN
November 22, 2012
MUKESH CHOUHAN Vs. STATE OF RAJASTHAN & ORS
January 17, 2012
MUKESH KUMAR Vs. SHAINTAN SINGH & ORS
March 19, 2012
MUKESH KUMAR Vs. STATE OF RAJASTHAN
May 19, 2012
MUKESH KUMAR Vs. STATE OF RAJASTHAN
January 24, 2012
MUKESH SHARMA Vs. MADHURI
May 15, 2012
MUKESH SONI Vs. STATE OF RAJASTHAN
July 9, 2012
MUKNARAM Vs. STATE OF RAJASTHAN
October 26, 2012
MUKUL GUPTA Vs. ADJ NO 9, JAIPUR CITY,JAIPUR & ANR
August 3, 2012
MUKUT BIHARI SHARMA Vs. STATE OF RAJASTHAN
April 10, 2012
MULA RAM Vs. MOHINI DEVI
September 4, 2012
MULTAN NAGAR GRAH NIRMAN SEHKARI SAMITI, LTD. DIVAKIRI ALWAR, THROUGH VICE- PRESIDENT TILAK RAJ Vs. DEEP CHAND AND ORS.
April 11, 2012
MUNGA RAM Vs. STATE OF RAJASTHAN & OTHERS
October 4, 2012
MUNICIPAL BOARD BEGUN Vs. SHIV PRAKASH
July 20, 2012
MUNICIPAL CORPORATION JAIPUR Vs. ADDITIONAL DISTRICT JUDGE
May 11, 2012
MUNICIPAL COUNCIL JAIPUR Vs. SETH HAMEER MAL GOLECHA
March 19, 2012
MUNICIPAL COUNCIL SRIGANGANAGAR Vs. LRS OF MOTILAL MAHENDRA
August 13, 2012
MUNICIPAL COUNCIL, BHILWARA Vs. OMPRAKASH
December 15, 2012
MUNNA KHAN @ MUNIR KHAN Vs. STATE OF RAJASTHAN
July 3, 2012
MURARI LAL Vs. ADDITIONAL FOOD COMMISSIONER
September 13, 2012
MURARI LAL KATARA Vs. STATE OF RAJASTHAN AND ORS.
May 29, 2012
MURARI LAL SHARMA Vs. UNION OF INDIA
September 3, 2012
MURARI LAL SIDANA Vs. ANITA
September 19, 2012
MURLI Vs. CHOTHU
June 14, 2012
MURLI Vs. STATE OF RAJASTHAN
July 27, 2012
MURLI GURJAR Vs. HARI RAM & OTHERS
February 17, 2012
MURLIDHAR Vs. PITAMBAR
August 16, 2012
MURLIDHAR & ORS Vs. MADAN LAL & ANR
March 21, 2012
MURLIDHAR SHARMA Vs. STATE OF RAJASTHAN
August 14, 2012
MUSAMMAT GULAB Vs. BOARD OF REVENUE
August 13, 2012
MUSHTAQ ALI Vs. UNION OF INDIA
September 20, 2012
MUSTAK KHAN Vs. MAKSOOD
September 28, 2012
MUSTKEEN KHAN Vs. STATE OF RAJASTHAN
October 25, 2012
MUZAFFAR ALI Vs. STATE OF RAJASTHAN
April 9, 2012
N.K. JANJANI Vs. UNION OF INDIA
August 8, 2012
NAGAR MAL Vs. ADDL DISTRICT COLLECTOR
July 30, 2012
NAGAR NIGAM, KOTA Vs. ADDITIONAL DISTRICT JUDGE, NO. 4, KOTA AND ORS.
March 26, 2012
NAINA RAM Vs. STATE OF RAJ
December 5, 2012
NAJMA Vs. CIVIL JUDGE
November 22, 2012
NAJURAM Vs. STATE OF RAJASTHAN & ORS.
April 6, 2012
NAND BIHARI SHARMA Vs. STATE OF RAJASTHAN
August 28, 2012
NAND KISHORE Vs. VISHWANATH KAYAL
June 21, 2012
NAND KISHORE Vs. DISTRICT JUDGE AND OTHERS
March 14, 2012
NAND KISHORE Vs. NIWAS
April 6, 2012
NAND KISHORE Vs. RUKMANI DEVI
January 19, 2012
NAND KISHORE MEENA Vs. SHANKARLAL MEENA & ANOTHER
September 4, 2012
NAND LAL Vs. GANGA
September 27, 2012
NAND LAL BHEEL Vs. STATE OF RAJASTHAN
December 18, 2012
NAND LAL PAREEK Vs. STATE OF RAJASTHAN
May 21, 2012
NAND RAM Vs. STATE OF RAJASTHAN
July 4, 2012
NANDANI SINGH Vs. RAN VIJAY
February 9, 2012
NANDU DEVI Vs. JUDGE LABOUR COURT
February 7, 2012
NANGI DEVI Vs. RAMPAL MEENA
September 14, 2012
NANU RAM Vs. STATE OF RAJASTHAN
January 19, 2012
NARAIN DAN Vs. STATE OF RAJASTHAN
November 8, 2012
NARAIN LAL NIRJHAR AND ORS Vs. CHHAGAN LAL
September 7, 2012
NARAIN SINGH Vs. UNION OF INDIA & ORS
December 3, 2012
NARAIN SINGH Vs. STATE OF RAJASTHAN
December 6, 2012
NARAYAN DAN CHARAN Vs. STATE OF RAJASTHAN & ORS.
March 21, 2012
NARAYAN LAL Vs. GOVIND N GAJENDRA KUMAJI
August 1, 2012
NARAYAN LAL Vs. STATE OF RAJASTHAN & ORS
December 5, 2012
NARAYAN LAL Vs. AJMER VIDYUT VITRAN NIGAM LTD
November 24, 2012
NARAYAN LAL SHARMA Vs. INDIA BULLS HOUSING FINANCE LTD.
April 19, 2012
NARAYAN RAM Vs. STATE OF RAJASTHAN
December 12, 2012
NARAYAN RAM Vs. STATE OF RAJ
August 27, 2012
NARAYAN SINGH Vs. UNION OF INDIA
October 30, 2012
NARAYAN SINGH Vs. STATE OF RAJASTHAN
October 5, 2012
NARAYAN SINGH Vs. THE STATE OF RAJASTHAN & ANR.
September 21, 2012
NARAYAN SINGH DEORA Vs. SHRI MAHAVEER SWAMI JAIN PEDI
July 13, 2012
NARAYANI Vs. STATE OF RAJASTHAN
April 27, 2012
NARBADA Vs. STATE OF RAJASTHAN & ORS
December 12, 2012
NARBADA Vs. DR. MURLIDHAR
July 25, 2012
NARBADA DEVI Vs. JAI SINGH
February 28, 2012
NARENDRA Vs. STATE OF RAJASTHAN
May 2, 2012
NARENDRA & CO Vs. GANGANAGAR SUGAR MILLS LTD
February 16, 2012
NARENDRA KHANDELWAL Vs. STATE OF RAJASTHAN
February 9, 2012
NARENDRA KUMAR Vs. SHYAM SUNDER AND ANR
December 3, 2012
NARENDRA KUMAR & ORS. Vs. ADDL. DISTRICT JUDGE (FAST TRACK) NO. 7 & ORS.
October 11, 2012
NARENDRA KUMAR GOSWAMI Vs. RAJASTHAN FINANCIAL CORPORATION & ANR.
July 13, 2012
NARENDRA KUMAR GUPTA Vs. RAJASTHAN GOVERNMENT & ORS
February 7, 2012
NARENDRA KUMAR SETHI AND ORS Vs. UMESH KUMAR GARG AND ORS
March 27, 2012
NARENDRA KUMAR SHARMA Vs. UNIVERSITY OF HEALTH SCIENCE
August 21, 2012
NARENDRA SINGH Vs. SUB DIVISIONAL OFFICER CHIRAWA AND OTHERS
March 20, 2012
NARENDRA SINGH Vs. NISHANT SHARMA
January 2, 2012
NARENDRA SINGH Vs. STATE OF RAJ
April 20, 2012
NARENDRA SINGH Vs. MANAGEMENT COMMITTEE
October 1, 2012
NARENDRA SINGH GUJAR Vs. STATE OF RAJASTHAN
July 2, 2012
NARESH KUMAR Vs. STATE OF RAJ
March 27, 2012
NARESH KUMAR Vs. STATE OF RAJASTHAN AND ANR.
April 26, 2012
NARESH KUMAR BANSHIWAL Vs. STATE OF RAJASTHAN
October 8, 2012
NARESH KUMAR GUPTA Vs. STATE OF RAJASTHAN
March 30, 2012
NARESH VAISHNAV Vs. STATE OF RAJASTHAN
May 8, 2012
NARHARI DALAI & ANR Vs. BHOJ RAJ SHARMA & ORS
March 13, 2012
NARPAT SINGH Vs. STATE OF RAJASTHAN
October 5, 2012
NARSI LAL Vs. STATE OF RAJASTHAN & ORS
February 6, 2012
NARSINGH PRASAD S/O CHAND RAM MANIYAR Vs. RAM PRASAD S/O RAM NARAYAN KHATIK
September 25, 2012
NASEEM BANU Vs. RAMESH KUMAR
April 20, 2012
NASIR KHAN Vs. ADDITIONAL CIVIL JUDGE
April 17, 2012
NASRUDEEN Vs. SAYAD MOHAMMAD
September 25, 2012
NATHMAL AGRAWAL Vs. STATE OF RAJASTHAN
October 3, 2012
NATHU AND ANR. Vs. STATE OF RAJASTHAN
May 23, 2012
NATHU LAL AND ORS. Vs. STATE OF RAJASTHAN & ANR.
May 9, 2012
NATIONAL ENGINEERING INDUSTRIES LIMITED Vs. MUNICIPAL CORPORATION, JAIPUR
April 9, 2012
NATIONAL ENGINEERING INDUSTRIES LTD Vs. UNION OF INDIA
April 25, 2012
NATIONAL INSTITUTE OF AYURVEDA Vs. RICHA TIWARI
April 18, 2012
NATIONAL INSTITUTE OF MEDICAL SCIENCES UNIVERSITY; NIMS UNIVERSITY RAJASTHAN AND ANR Vs. APPELLATE TRIBUNAL; STATE OF RAJASTHAN
November 1, 2012
NATIONAL INSURANCE CO LTD Vs. SURYA & OTHERS
August 22, 2012
NATIONAL INSURANCE CO LTD Vs. BHAGWANDEEN AND OTHERS
December 4, 2012
NATIONAL INSURANCE CO LTD Vs. KESHANTI
February 22, 2012
NATIONAL INSURANCE CO. LTD Vs. V.K. GUPTA
September 5, 2012
NATIONAL INSURANCE CO. LTD. Vs. AASHISH KUMAR
August 7, 2012
NATIONAL INSURANCE CO. LTD. Vs. PAWAR TANWAR AND ORS.
August 7, 2012
NATIONAL INSURANCE CO. LTD. Vs. SMT. HANSA DEVI AND ORS.
September 27, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. SHARDA & OTHERS
July 26, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. KAMAL KISHORE GUPTA
April 13, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. PUSHPA DEVI
September 10, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. RAM CHANDRA
September 6, 2012
NATIONAL INSURANCE COMPANY LTD Vs. JITENDRA KUMAR
December 19, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. VINOD
November 29, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. SONU SWAMI & OTHERS
March 19, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. DEVLAL AND ORS.
September 21, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. SUPYAR DEVI AND ORS.
September 19, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. BHAGOTI AND ORS.
August 17, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. LAXMAN CHAND BAIRWA AND ORS.
September 25, 2012
NATTHAN Vs. ADDL DISTRICT JUDGE, NO 1 & ORS
March 20, 2012
NATU LAL Vs. STATE
April 16, 2012
NAV RATAN KOTHARI Vs. STATE OF RAJ
January 24, 2012
NAVAB SINGH Vs. STATE OF RAJASTHAN
March 29, 2012
NAVAL SINGH Vs. STATE OF RAJ
December 5, 2012
NAVEEN @ KALU Vs. RASID KHA & ORS
March 19, 2012
NAVEEN AGARWAL Vs. STATE
April 9, 2012
NAVEEN DHAR Vs. R.S.W.M. LTD. (LNJ
May 29, 2012
NAVEEN SHANKER JOHARI Vs. STATE OF RAJ.
May 3, 2012
NAVEEN VAJPAI Vs. STATE OF RAJ & ANR
April 27, 2012
NAVENDRA PAL Vs. MGB GRAMIN BANK
October 8, 2012
NAVIN BHAI P. SHAH AND ORS. Vs. ADDL. DISTT. AND SESSIONS JUDGE NO. 3, JAIPUR METROPOLITAN, JAIPUR AND ORS.
February 1, 2012
NAVIN KHAN Vs. STATE OF RAJASTHAN
December 15, 2012
NAVNEET GUPTA Vs. UNION OF INDIA & ORS
January 23, 2012
NAWAL KISHORE Vs. CIVIL JUDGE & OTHERS
April 16, 2012
NAWAL KISHORE BHAGERIA Vs. ADDITIONAL DISTRICT JUDGE
November 21, 2012
NAWLA RAM Vs. GRAM PANCHAYAT, BALERA
July 9, 2012
NAZIR MOHD Vs. KARIMAN
July 24, 2012
NEEMRANA HOTELS PRIVATE LTD Vs. STATE OF RAJASTHAN
April 3, 2012
NEERAJ GOYAL Vs. STATE OF RAJASTHAN
October 10, 2012
NEERAJ KANT & ANR Vs. STATE OF RAJASTHAN & ORS
January 13, 2012
NEETU SINGH Vs. STATE OF RAJASTHAN
September 13, 2012
NEHA BIYALA AND ORS. Vs. BOARD OF SECONDARY EDUCATION AND ORS.
October 10, 2012
NEMI CHAND Vs. MAHENDRA KUMAR
February 24, 2012
NEMI CHAND GUPTA Vs. RAJASTHAN STATE ROADWAYS TRANSPORT CORPORATION AND OTHERS
August 8, 2012
NENA RAM BISHNOI Vs. STATE OF RAJASTHAN
December 5, 2012
NENA RAMN @ NANU RAM Vs. BACHCHAN SINGH & ORS
February 3, 2012
NEON LAWRIE Vs. OR PROPERTIES AND BUILDERS(P)LTD
May 17, 2012
NET RAM MEENA Vs. UNION OF INDIA
July 13, 2012
NETRAKAUR @ JITO Vs. MOHINI DEVI
July 2, 2012
NEW COLONY CHARITABLE SOCIETY Vs. STATE OF RAJASTHAN
April 11, 2012
NEW INDIA ASSURANCE Vs. BHURI BAI CO LTD , UDAIPUR AND OTHERS
January 4, 2012
NEW INDIA ASSURANCE CO LTD Vs. DUNGAR RAM
May 2, 2012
NEW INDIA ASSURANCE CO LTD Vs. DEEN DAYAL & OTHERS
August 22, 2012
NEW INDIA ASSURANCE CO LTD Vs. BHURA AND ORS
October 3, 2012
NEW INDIA ASSURANCE CO LTD Vs. INDRA DEVI
May 9, 2012
NEW INDIA ASSURANCE CO. LTD Vs. DHANI DEVI
March 28, 2012
NEW INDIA ASSURANCE CO. LTD Vs. CHETNA BANSAL
May 18, 2012
NEW INDIA ASSURANCE CO. LTD Vs. HARNAM
September 18, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. BIRDA RAM AND ORS.
September 27, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. LADHURIDEVI AND ORS.
December 14, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. RISAL SINGH AND OTHERS
May 15, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. MADAN LAL
December 19, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. RISAL SINGH
May 14, 2012
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAJU @ MUZAHIR HUSSAIN & ORS.
May 23, 2012
NEW INDIA INSURANCE CO. LTD. Vs. NATHURAM AND ORS.
December 17, 2012
NIA CO LTD Vs. INDRA DEVI
May 9, 2012
NIDHI GROVER Vs. HARI RAM
April 10, 2012
NIHAL SINGH Vs. RPSC
March 20, 2012
NIJARO DEVI Vs. STATE OF RAJASTHAN
May 23, 2012
NIKHIL ADHESIVES LTD Vs. RANJEET KUMAR AGARWAL
September 7, 2012
NIKITA Vs. BOARD OF SEC EDU
May 8, 2012
NIMS UNIVERSITY Vs. STATE OF RAJASTHAN & OTHERS
February 14, 2012
NIRAJ KUMAR SAINI Vs. DISTRICT & SESSIONS JUDGE, JAIPUR CITY JAIPUR
July 10, 2012
NIRANJAN G. KHATRI AND ORS. Vs. STATE OF RAJASTHAN
July 18, 2012
NIRANJAN LAL JOSHI Vs. STATE OF RAJASTHAN & ANOTHER
February 29, 2012
NIRMAL KUMAR Vs. MAHARAJA GANGA SINGH UNIVERSITY
November 27, 2012
NIRMAL MALIK Vs. STATE OF RAJASTHAN
November 1, 2012
NIRMAL TALATI Vs. STATE OF RAJASTHAN
September 14, 2012
NIRMALA DEVI Vs. TULSI DEVI
September 5, 2012
NIRMALA KANWAR Vs. RPSC, AJMER
December 11, 2012
NIRMLA & ORS. Vs. STATE (EDUCATION) & ORS.
February 22, 2012
NISHANT HUSSAIN Vs. SEEMA SADDIQUE
September 21, 2012
NISHANT PUNYANI ALIAS SHANU ALIAS FADAKI Vs. STATE
August 24, 2012
NISSAR MOHAMMED Vs. UGAM SINGH
January 25, 2012
NITESH Vs. STATE OF RAJASTHAN
February 3, 2012
NITIN BAGRECHA Vs. STATE
May 16, 2012
NITIN GUPTA Vs. RENT TRIBUNAL, ALWAR
April 10, 2012
NIZAMUDDIN Vs. RAJENDRA AND ANR.
November 24, 2012
NOBISSA GRAH NIRMAN SAHAKARI SAMITI LTD Vs. MURARI LAL SHARMA
May 9, 2012
NOOR MOHAMMAD Vs. NASRUDDIN & ORS.
October 11, 2012
NOOR SAHANA; STATE OF RAJASTHAN Vs. STATE OF RAJASTHAN; ROSHAN AND ORS
August 24, 2012
NORTANMAL JOSHI Vs. RSRTC
October 6, 2012
NORTHERN MINERALS LTD. (M/S.) & ORS. Vs. STATE OF RAJASTHAN
January 27, 2012
NOURAT MAL & ORS Vs. MUNICIPAL BOARD & ANR
July 18, 2012
OFFICIAL LIQUIDATOR Vs. G.C. BHANDARI
October 11, 2012
OL OF UNIKOL BOTTLERS LTD (IN LIQUIDATION) Vs. KOTAK MAHINDRA BANK AND ORS
July 5, 2012
OM PRAKASH Vs. PREM LATA
December 14, 2012
OM PRAKASH Vs. STATE OF RAJASTHAN
May 22, 2012
OM PRAKASH Vs. KAILASH GARG
June 25, 2012
OM PRAKASH Vs. TAJA RAM & ANR
April 27, 2012
OM PRAKASH Vs. INDRA DEVI AND ANR
April 9, 2012
OM PRAKASH Vs. SUPERINTENDING ENGINEER, PHED & ORS
August 6, 2012
OM PRAKASH Vs. STATE OF RAJASTHAN
December 6, 2012
OM PRAKASH Vs. FATEH CHAND AGARWAL AND ANOTHER
September 6, 2012
OM PRAKASH Vs. BABLI
July 2, 2012
OM PRAKASH Vs. LR'S OF DEV RAJ
August 14, 2012
OM PRAKASH Vs. THE DIRECTOR, DIRECTORATE TREASURY & ACCOUNTS, JAIPUR & ORS.
April 11, 2012
OM PRAKASH & ANOTHER Vs. CHHITAR & OTHERS
March 13, 2012
OM PRAKASH & ORS Vs. KALU RAM JAT & ORS
March 22, 2012
OM PRAKASH @ CHOTU Vs. STATE OF RAJ
March 26, 2012
OM PRAKASH ASERI Vs. STATE OF RAJ & ORS
April 25, 2012
OM PRAKASH BOHRA Vs. SWAMI KESHWANAND RAJASTHAN AGRICULTURAL UNIVERSITY, BIKANER & ANR
December 11, 2012
OM PRAKASH MAHAWAR Vs. STATE OF RAJASTHAN AND ANR
March 2, 2012
OM PRAKASH SHARMA Vs. STATE OF RAJASTHAN & ORS
April 5, 2012
OM PRAKASH SHUKLA Vs. STATE BANK OF BIKANER AND JAIPUR HAVING ITS REGISTERED AND PRINCIPAL OFFICE AT TILAK MARG C SCHEME JAIPUR
March 6, 2012
OM PRAKASH SOLANKI Vs. NAVEEN AGARWAL & ORS
May 23, 2012
OM PRAKASH SONI Vs. DAYALRAM
September 11, 2012
OM PRAKASH SUTHAR Vs. STATE OF RAJASTHAN
February 8, 2012
OMPRAKASH Vs. STATE OF RAJASTHAN AND ORS.
March 3, 2012
OMPRAKASH SHARMA Vs. ASSISTANT REGISTRAR COOPERATIVE SOCIETIES BARAN
April 19, 2012
ONKAR AND ANR. Vs. STATE OF RAJASTHAN
October 3, 2012
ONKAR LAL DHAKAD Vs. STATE OF RAJASTHAN
August 7, 2012
ORIENTAL INSURANCE CO LTD Vs. DEEPAK KUMAR
April 18, 2012
ORIENTAL INSURANCE CO LTD Vs. RAJESHWARI & OTHERS
July 30, 2012
ORIENTAL INSURANCE CO. LTD. Vs. SMT. KANTI BEN AND ORS.
December 6, 2012
ORIENTAL INSURANCE CO. LTD. Vs. ASHOK AND ORS.
August 27, 2012
ORIENTAL INSURANCE CO. LTD. Vs. RAM KUMAR AND ORS.
September 19, 2012
ORIENTAL INSURANCE CO. LTD. Vs. RAJENDRA KUMAR AND ORS.
September 26, 2012
ORIENTAL INSURANCE CO.LTD Vs. BADAMI DEVI
April 23, 2012
ORIENTAL INSURANCE CO.LTD. Vs. KHURSHID KHAN
November 8, 2012
ORIENTAL INSURANCE COMPANY LTD Vs. HARI NARAIN MEENA & ANR
November 22, 2012
ORIENTAL INSURANCE COMPANY LTD. Vs. RAMA DEVI & ORS.
September 21, 2012
ORIENTAL INSURANCE COMPANY LTD. Vs. SAJNA DEVI AND ORS.
September 13, 2012
ORIENTAL INSURANCE COMPANY LTD. Vs. GANGA RAM AND OTHERS
February 29, 2012
ORIENTAL MAIL SPEED TRANSPORT SERVICE Vs. ORIENTAL INSURANCE COMPANY LTD
May 8, 2012
OSSAF ALI Vs. DIRECTOR OF LOCAL BODIES
September 24, 2012
PABU RAM Vs. H.M. GOVERNMENT PRIMARY SCHOOL, SURIYAS & ORS.
January 5, 2012
PADAM KUMAR @ PRADEEP KUMAR Vs. YASHWANT KUMAR GARG AND ANOTHER
March 21, 2012
PANCHAYAT TELIYAN & ANR Vs. KHATA RAM & ANR
July 30, 2012
PANDIT SURESH MISHRA Vs. STATE OF RAJASTHAN & ORS.
September 19, 2012
PANKAJ Vs. STATE OF RAJ. AND ORS.
May 15, 2012
PANKAJ Vs. STATE OF RAJASTHAN
May 16, 2012
PANKAJ KUMAR AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
May 28, 2012
PANKAJ KUMAR JAIN Vs. STATE
May 4, 2012
PANKAJ KUMAR JAIN Vs. STATE
September 14, 2012
PANKAJ NUNIA Vs. CO-ORDINATOR RPET-2011
September 26, 2012
PANKAJ PAREEK Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED & ANR
September 11, 2012
PANNEY SINGH Vs. SHARAD KUMAR
February 1, 2012
PANSARI GEMS INTERNATIONAL Vs. COMMISSIONER OF INCOME TAX
March 1, 2012
PANSARI MINERALS DEVELOPMENT COMPANY PVT LTD Vs. STATE OF RAJASTHAN
April 9, 2012
PAPPU @ SUDHIR Vs. STATE OF RAJ
July 9, 2012
PAPPU DEVI Vs. STATE OF RAJ
July 9, 2012
PAPPU DEVI Vs. STATE OF RAJ
January 23, 2012
PAPPU LAL Vs. STATE OF RAJASTHAN & ANR.
May 3, 2012
PARAS DEVI Vs. SURESH CHAND
April 17, 2012
PARAS KUMAR Vs. ADDL. DISTRICT JUDGE (FT) NO. 2, AJMER CAMP, BEAWAR
May 14, 2012
PARAS RAM Vs. JASWANT SINGH
August 7, 2012
PARASAMAL Vs. APPELLATE RENT TRIBUNAL BHILWARA
May 28, 2012
PARBAT SINGH Vs. STATE OF RAJASTHAN
May 10, 2012
PARBAT SINGH @ RANA Vs. STATE OF RAJASTHAN
February 8, 2012
PARDEEP KUMAR Vs. STATE OF RAJASTHAN
February 22, 2012
PARESH SHARMA Vs. STATE OF RAJASTHAN
December 12, 2012
PARMESHWARLAL Vs. SHYAMA DEVI AND ANR
August 24, 2012
PARUL GUPTA Vs. STATE OF RAJ
September 11, 2012
PARVATI DEVI Vs. ANKUR SHARMA AND OTHERS
August 21, 2012
PATEL GOODS FREIGHT CARRIER Vs. COMMISSIONER OF COMMERCIAL TAXES JAIPUR
May 18, 2012
PAWAN AGARWAL Vs. STATE OF RAJASTHAN
October 25, 2012
PAWAN KUMAR Vs. STATE OF RAJASTHAN
July 31, 2012
PAWAN KUMAR Vs. STATE OF RAJASTHAN
November 22, 2012
PAWAN KUMAR BENIWAL Vs. RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER & ORS
December 4, 2012
PAWAN KUMAR JOSHI & ORS. Vs. STATE OF RAJ. & ORS.
October 25, 2012
PAWAN KUMAR VASHISTHA Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
February 21, 2012
PEERA RAM & ORS. Vs. LRS RAM DAS
August 1, 2012
PEMA RAM Vs. DISTRICT COLLECTOR
October 8, 2012
PEMA RAM Vs. STATE OF RAJ
December 11, 2012
PEPI DEVI Vs. MUNICIPAL BOARD, PALI
April 10, 2012
PERMANAND Vs. GIRDHARILAL
September 25, 2012
PESUMAL Vs. RAMLAL
February 28, 2012
PFIZER LIMITED Vs. UNION OF INDIA
April 25, 2012
PHOOL CHAND Vs. STATE OF RAJASTHAN
April 25, 2012
PHOOL CHAND AND ANOTHER Vs. BOARD OF REVENUE, RAJASTHAN, AJMER AND ANOTHER
February 6, 2012
PHOOL CHAND DHOBI Vs. JUDGE, LABOUR COURT, AJMER AND ANOTHER
March 14, 2012
PINKI Vs. JWALA PRASAD
December 5, 2012
PIYUSH KUMAR Vs. STATE OF RAJASTHAN
May 1, 2012
PIYUSH SHARMA Vs. STATE OF RAJASTHAN & ORS
January 24, 2012
POKHARDAS Vs. GOVIND SHARAN
April 2, 2012
POLICE ADHIKSHAK, GRP, AJMER Vs. SMT. MANJU & ORS.
September 11, 2012
POONA RAM & ANOTHER Vs. STATE OF RAJASTHAN
March 22, 2012
POONAM Vs. VIJAY PRAKASH
September 13, 2012
POORAN MAL Vs. LAXMAN SINGH & ORS.
May 28, 2012
POORAN SINGH Vs. ADDL CVIL JUDGE
August 17, 2012
POORNARAM Vs. KISHANI
December 5, 2012
POPAT LAL Vs. CHOTA DEVI
August 16, 2012
PRABHU DAS Vs. NATHU DAS
May 16, 2012
PRABHU DAYAL Vs. CHANDRA BHAN
March 26, 2012
PRABHU DAYAL MODI Vs. STATE OF RAJASTHAN
May 17, 2012
PRABHU LAL Vs. STATE OF RAJASTHAN & ORS
February 3, 2012
PRABHU LAL Vs. STATE
May 9, 2012
PRABHU LAL Vs. MADAN LAL
August 17, 2012
PRABHU LAL AND OTHERS Vs. STATE OF RAJASTHAN
December 4, 2012
PRABHU LAL NUWAD Vs. BOARD OF SECONDARY EDUCATION AJMER & OTHERS
May 2, 2012
PRABHU LAL SHASTRI Vs. STATE OF RAJASTHAN & ORS.
November 21, 2012
PRABHU NARAIN SHARMA Vs. ADDITIONAL DISTRICT
May 10, 2012
PRABHU RAM ALIAS RAMESH Vs. STATE OF RAJASTHAN
March 27, 2012
PRABUDH MANCH Vs. STATE OF RAJASTHAN
August 22, 2012
PRABUDH MANCH Vs. STATE OF RAJASTHAN
September 18, 2012
PRADEEP DEEDWANIA Vs. STATE GOVERNMENT OF RAJASTHAN
August 23, 2012
PRADEEP KUMAR CHOBDAR Vs. STATE (MEDICAL AND HEALTH) ORS.
September 10, 2012
PRADHAN SINGH Vs. STATE OF RAJASTHAN
October 5, 2012
PRAHLAD Vs. STATE
May 9, 2012
PRAHLAD Vs. JUDGE, INDUSTRIAL TRIBUNAL, BHARATPUR & ANR
May 10, 2012
PRAHLAD Vs. BHAGWAN SAHAI & ANR
March 5, 2012
PRAHLAD CHAUMAL Vs. KAILASH BIYALA & ORS
May 23, 2012
PRAHLAD KUMAR Vs. STATE OF RAJASTHAN
August 27, 2012
PRAHLAD MEENA Vs. STATE OF RAJASTHAN
April 16, 2012
PRAHLAD MEENA & ANR. Vs. THE STATE OF RAJASTHAN & ORS.
December 12, 2012
PRAHLAD RAM Vs. STATE OF RAJASTHAN
April 3, 2012
PRAKASH Vs. STATE OF RAJASTHAN
May 23, 2012
PRAKASH Vs. BOARD OF REVENUE RAJASTHAN
August 7, 2012
PRAKASH CHAND Vs. STATE OF RAJASTHAN & ANR
May 30, 2012
PRAKASH CHAND & ANR Vs. DWARKA PRASAD & ANR
September 5, 2012
PRAKASH CHAND AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
February 1, 2012
PRAKASH CHAND AND OTHERS Vs. STATE OF RAJASTHAN
March 21, 2012
PRAKASH CHAND GOSWAMI Vs. SHYAM KUMAR SAIN
February 22, 2012
PRAKASH CHAND JAIN Vs. ADDL CIVIL JUDGE SR.DIV. NO.3, KOTA
April 17, 2012
PRAKASH CHAND JAIN Vs. ADDL. CIVIL JUDGE (SR. DIV.) NO. 3, KOTA & ANR.
August 17, 2012
PRAKASH CHAND MEENA Vs. STATE OF RAJASTHAN
July 4, 2012
PRAKASH CHANDRA Vs. STATE OF RAJASTHAN
April 18, 2012
PRAKASH CHANDRA AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
October 6, 2012
PRAKASH KACHHAWA Vs. STATE OF RAJASTHAN
January 5, 2012
PRAKASH KUMAR Vs. STATE OF RAJASTHAN AND ORS
January 17, 2012
PRAKASH KUMAR @ PUKHRAJ Vs. DUNGAR SINGH AND ORS.
March 12, 2012
PRAKASH VERMA Vs. STATE OF RAJ. AND ORS.
January 11, 2012
PRAKASHMAL ALIAS PRAKASH CHANDRA Vs. REHMAT
August 9, 2012
PRAMILA YADAV Vs. BOARD OF REVENUE AJMER
July 25, 2012
PRAMOD BHALOTHIA Vs. PRINCIPAL SECRETARY, EDUCATION DEPARTMENT AND ORS.
March 22, 2012
PRAMOD GEHLOT Vs. BANK OF INDIA
July 5, 2012
PRAMOD JAIN & ORS Vs. SUNIL LALWANI & ORS
March 6, 2012
PRAMOD KUMAR Vs. ARJUN KUMAR
February 1, 2012
PRAMOD KUMAR PAREEK @ BABU LAL Vs. ARUNA PAREEK
October 5, 2012
PRASHANT KHANDELWAL Vs. STATE OF RAJASTHAN
November 5, 2012
PRASHANT KUMAR BAIRWA Vs. UNION OF INDAIA
February 16, 2012
PRATAP RAM Vs. STATE OF RAJASTHAN
May 25, 2012
PRATAP SINGH Vs. REGIONAL MANAGER, BANK OF BARODA & ANR
August 22, 2012
PRATAPA RAM Vs. STATE OF RAJASTHAN
July 24, 2012
PRATHVI SINGH Vs. STATE OF RAJASTHAN
December 6, 2012
PRAVEEN GARG Vs. UNION OF INDIA
July 27, 2012
PRAVEEN MEHTA Vs. MANJU KHARIWAL
January 17, 2012
PRECISION CARS INDIA PVT LTD Vs. PORSCHE MIDDLE EAST AND AFRICA
May 4, 2012
PREETAM SINGH Vs. SHIV LAL RAWAT
June 14, 2012
PREETI JAIN Vs. STATE OF RAJ
October 6, 2012
PREM BAI Vs. TARUN KUMAR SUMAN
February 28, 2012
PREM CHAND Vs. CHIRANJILAL
January 6, 2012
PREM CHAND Vs. HARCHAND
April 27, 2012
PREM CHAND Vs. SUSHILA DEVI
October 8, 2012
PREM CHAND SUCKLECHA Vs. SHARWANLAL SHARMA
August 29, 2012
PREM DEVI Vs. AKBAR ALI
February 29, 2012
PREM KUMARI Vs. REGISTRAR RAJASTHAN UNIVERSITY OF HEALTH SCIENCES JAIPUR & ANR
January 20, 2012
PREM PRAKASH ALIAS DHARA SINGH Vs. STATE OF RAJASTHAN
January 6, 2012
PREM PRAKASH SAHARAN Vs. STATE
April 27, 2012
PREM RATAN MODI Vs. STATE OF RAJASTHAN
August 17, 2012
PREM SINGH Vs. STATE OF RAJATHAN
September 20, 2012
PREMIER GENERAL TRADERS PVT LIMITED & ANR Vs. PANDAY MINERALS, UDAIPUR
February 1, 2012
PRESIDENT FOR EMMANUEL SCHOOL SOCIETY, KOTA Vs. DIRECTOR, PRIMARY EDUCATION, RAJASTHAN, BIKANER
July 4, 2012
PRESIDENT, ALL BANK SAFAI KARAMCHARI Vs. MANAGER, STATE BANK OF BIKANER & JAIPUR AND ORS
March 2, 2012
PRITAM KUMAR Vs. BOARD OF REVENUE AJMER
August 1, 2012
PRITAM SINGH Vs. STATE OF RAJASTHAN
May 8, 2012
PRITAM SINGH @ TITU Vs. STATE OF RAJASTHAN AND ORS
January 6, 2012
PRITHVI RAJ KHILERI Vs. STATE OF RAJASTHAN
July 9, 2012
PRITHVI SINGH Vs. STATE OF RAJASTHAN AND ORS.
August 3, 2012
PRITHVI SINGH RANAWAT Vs. STATE OF RAJASTHAN
October 1, 2012
PRITHVIRAJ Vs. STATE OF RAJASTHAN
August 16, 2012
PRITHVIRAJ MEENA Vs. STATE OF RAJASTHAN
September 6, 2012
PROF KP SHARMA Vs. STATE OF RAJASTHAN
May 17, 2012
PUKHRAJ Vs. STATE OF RAJASTHAN
September 13, 2012
PUNIA Vs. STATE OF RAJASTHAN
February 8, 2012
PUNIA & ORS Vs. STATE OF RAJASTHAN
December 8, 2012
PURA RAM Vs. ADDITIONAL DISTRICT JUDGE NO. 2
September 24, 2012
PURAN INDORIA Vs. BALASHRAM SOCIETY
September 6, 2012
PURAN MAL VERMA Vs. STATE OF RAJASTHAN & ORS.
September 7, 2012
PURAN SINGH Vs. STATE OF RAJASTHAN & ORS
December 4, 2012
PURAN SINGH Vs. STATE OF RAJASTHAN
January 25, 2012
PURANCHAND JAISWAL Vs. ADDL. CIVIL JUDGE (JD) NO. 4, JAIPUR CITY, JAIPUR
September 21, 2012
PURSHOTTAM DAS MALPANI Vs. UNION OF INDIA
March 22, 2012
PURSHOTTAM LAL KHATRI Vs. CIVIL JUDGE (JR DIV ) & ORS
July 19, 2012
PURSHOTTAM VISHNOI Vs. ADDITIONAL DISTRICT JUDGE
May 4, 2012
PUSHPA Vs. STATE OF RAJ
July 19, 2012
PUSHPA DEVI MALOO Vs. LAND ACQUISITION OFFICER
April 2, 2012
PUSHPA DEVI MALOO Vs. LAND ACQUISITION OFFICER SDO
May 18, 2012
PUSHPA JAIN Vs. STATE OF RAJ
April 30, 2012
PUSHPA SHARMA Vs. STATE OF RAJASTHAN
August 13, 2012
PUSHPENDRA SINGH DHAKA Vs. MALAVIYA NATIONAL INSTITUTE OF TECHNOLOGY AND ANR.
September 20, 2012
PUSHPENDRA SINGH SENGAR Vs. BHANWAR LAL GAMETI
March 27, 2012
PUSPA SHARMA Vs. DISTRICT & SESSIONS JUDGE, AJMER
October 11, 2012
R B SINGH Vs. STATE OF RAJASTHAN AND ORS
September 4, 2012
R.C. PANWAR Vs. STATE OF RAJASTHAN
October 10, 2012
R.K. NAIR AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
May 8, 2012
R.S.R.T.C. Vs. SITA RAM AND ANR.
October 30, 2012
RADHA CHARAN Vs. ADJ
August 7, 2012
RADHA DIXIT Vs. STATE OF RAJASTHAN
January 10, 2012
RADHA KISHAN Vs. STATE OF RAJASTHAN
March 29, 2012
RADHA KISHAN GARG Vs. BRANCH MANAGER SBBJ INDUSTRIAL ESTATE
July 23, 2012
RADHEGOPAL Vs. BOARD OF REVENUE AJMER
May 11, 2012
RADHEY SHYAM Vs. STATE OF RAJASTHAN
September 25, 2012
RADHEY SHYAM Vs. GUPTA KRISHNALAL
July 18, 2012
RADHEY SHYAM Vs. RADHA MOHAN PALIWAL
August 1, 2012
RADHEY SHYAM Vs. STATE OF RAJASTHAN
July 10, 2012
RADHEY SHYAM Vs. ADDL. DISTRICT
October 11, 2012
RADHEY SHYAM & ANR Vs. RAMESH CHAND
February 3, 2012
RADHEY SHYAM & ORS. Vs. R.S.R.T.C. & ORS.
August 23, 2012
RADHEY SHYAM AND ORS. Vs. STATE OF RAJASTHAN
April 11, 2012
RADHEY SHYAM CHIPA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
March 28, 2012
RADHEY SHYAM GUPTA Vs. SHASHI SHEKHAR
November 21, 2012
RADHEY SHYAM SHARMA Vs. STATE OF RAJ
December 12, 2012
RADHEYSHYAM Vs. PATASI DEVI
September 10, 2012
RADIANT SILK MILLS (PVT) LTD Vs. ADDL. CIVIL JUDGE JD NO.3 JAIPUR CITY JAIPUR
May 8, 2012
RAFIQ CHEETA Vs. NATHU LAL AND ORS.
August 1, 2012
RAGHURAJ SINGH Vs. DISTRICT AND SESSION JUDGE
May 15, 2012
RAGHUVEER MAHALA Vs. JAIPUR VIDYUT VITRAN NIGAM LTD
October 3, 2012
RAGHUVEER SINGH Vs. SUKHDEV SINGH AND OTHERS
May 21, 2012
RAHUL TULSIANI Vs. RAJ TECHNICAL UNIVERSITY, KOTAAND ANR
April 3, 2012
RAHUL TULSIANI Vs. RAJ TECHNICAL UNIVERSITY KOTA
April 3, 2012
RAILWLAY EMPLOYEE'S Vs. STATE OF RAJ
December 12, 2012
RAJ KUMAR Vs. BANWARI LAL
September 6, 2012
RAJ KUMAR Vs. STATE OF RAJASTHAN AND ANR.
March 6, 2012
RAJ KUMAR Vs. SMT. NEELAM PATHAK AND ANOTHER
May 14, 2012
RAJ KUMAR Vs. SMT. SHANTA DEVI & ORS.
April 6, 2012
RAJ KUMAR @ RAJESH Vs. STATE OF RAJ. AND ANR.
July 24, 2012
RAJ KUMAR RINWA Vs. UNION OF INDIA
July 10, 2012
RAJ KUMAR SINGH Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED
October 3, 2012
RAJ KUMAR SINGH AND ORS Vs. STATE OF UTTAR PRADESH AND ORS
August 28, 2012
RAJ NARAYAN RATHI Vs. STATE OF RAJASTHAN
May 30, 2012
RAJ RANI Vs. STATE OF RAJASTHAN
October 10, 2012
RAJ STATE ROAD TRANSPORT CORP AND ANR Vs. SABNAM RAISINGHANI AND ORS
August 16, 2012
RAJ. STATE ROAD TRANSPORT CORP. Vs. SMT. SUMITRA DEVI AND ORS.
October 1, 2012
RAJ. STATE ROAD TRANSPORT CORP. AND ANR. Vs. DAMODAR SINGH AND ORS.
September 6, 2012
RAJ. STATE ROAD TRANSPORT CORPORATION Vs. SMT. SANTOSHI DEVI & ORS.
September 11, 2012
RAJ. STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. S.K. KHATRI
April 16, 2012
RAJARAM Vs. CIVIL JUDGE AND OTHERS
April 12, 2012
RAJARAM Vs. STATE OF RAJASTHAN
March 12, 2012
RAJARAM @ RAJA Vs. STATE OF RAJASTHAN
June 5, 2012
RAJASTHAN AAWASAN BOARD KARAMCHARI SANGH Vs. RAJASTHAN HOUSING BOARD
September 3, 2012
RAJASTHAN AGRICULTURE UNIVERSITY Vs. LAXMAN DAN
April 27, 2012
RAJASTHAN CABLES & CONDUCTORS (P.) LTD. Vs. ASSTT. CIT
March 28, 2012
RAJASTHAN FAUZI RAKSHAK SEVA SAMITI Vs. RAJASTHAN ELECTRONIC AND INSTRUMENTATION LIMITED
September 27, 2012
RAJASTHAN GRAMIN BANK, ALWAR Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT, JAIPUR & ANR.
November 1, 2012
RAJASTHAN HOUSING BOARD JAIPUR Vs. RAGHUVIR SINGH
September 11, 2012
RAJASTHAN HOUSING BOARD JAIPUR Vs. RAJ SINGH
September 11, 2012
RAJASTHAN HOUSING BOARD JAIPUR Vs. PUSHPA DEVI & OTHERS
March 16, 2012
RAJASTHAN INDANE GAS SERVICE, KOTA Vs. UNION OF INDIA AND ANR
August 29, 2012
RAJASTHAN MEDICARE RELIEF SOCIETY, BIKANER Vs. RAJESH GULATI
July 25, 2012
RAJASTHAN PETROLEUM DEALERS ASSOCIATION Vs. UNION OF INDIA
September 10, 2012
RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER Vs. JAGDISH NARAIN PANDEY
September 10, 2012
RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM LTD AND ORS Vs. JHUNJHA RAM BAMNIYA & ANR
November 7, 2012
RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED Vs. MAHENDRA PRASAD GUPTA
May 17, 2012
RAJASTHAN SMALL INDUSTRIES CORPORATION LTD & ANOTHER Vs. BALBIR SINGH KHANDEKAR
May 4, 2012
RAJASTHAN SPINNING & WEAVING MILLS LTD Vs. UNION OF INDIA
July 3, 2012
RAJASTHAN STATE BODY BUILDING ASSOCIATION Vs. STATE BODY BUILDING ASSOCIATION
August 6, 2012
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD Vs. BOARD OF REVENUE, AJMER
April 11, 2012
RAJASTHAN STATE POLLUTION CONTROL BOARD JAIPUR Vs. SAVITA
July 26, 2012
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. PRITHVIRAJ MEENA
March 28, 2012
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BATAK AND ORS
September 10, 2012
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. HIRA DEVI & ORS
September 10, 2012
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. CHHITAR AND ORS.
September 24, 2012
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. CHENA RAM
July 27, 2012
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. PANCHU RAM
September 14, 2012
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. ANIL KUMAR SHARMA AND OTHERS
April 12, 2012
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. KAPTAN SINGH
September 3, 2012
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BRAJ LAL
September 24, 2012
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ANR Vs. NAND KISHORE AND ORS
September 3, 2012
RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR & ORS. Vs. RAJASTHAN STATE ROADWAYS EMPLOYEES UNION, JAIPUR & ORS.
September 25, 2012
RAJASTHAN STATE ROADWAYS TRANSPORT CORPORATION & ANR Vs. KASHI RAM
July 18, 2012
RAJASTHAN STATE THROUGH INVESTIGATING OFFICER DY. SP CBI, SC II, NEW DELHI Vs. RAJENDRA RATHORE
July 4, 2012
RAJASTHAN TEXTILE MILLS Vs. UNION OF INDIA
October 1, 2012
RAJASTHAN VIDHAN SABHA AND ANOTHER Vs. KUSUM VERMA
February 15, 2012
RAJASVI CHAUHAN Vs. STATE OF RAJ
May 11, 2012
RAJBALA AND ORS. Vs. STATE AND ORS.
March 22, 2012
RAJEEV RAHAR Vs. STATE OF RAJASTHAN & OTHERS
April 19, 2012
RAJENDER SINGH Vs. STATE OF RAJASTHAN
October 6, 2012
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
July 19, 2012
RAJENDRA KUMAR Vs. LEELADEVI
August 21, 2012
RAJENDRA KUMAR & ORS. Vs. NAGAR PALIKA, CHITTORGARH & ANR.
February 6, 2012
RAJENDRA KUMAR (SINCE DECEASED) Vs. STATE OF RAJASTHAN
February 24, 2012
RAJENDRA KUMAR JAIN Vs. STATE OF RAJASTHAN & ORS
February 7, 2012
RAJENDRA KUMAR JAIN Vs. STATE OF RAJASTHAN & ORS.
April 11, 2012
RAJENDRA KUMAR JAIN Vs. MANAGEMENT M/S MODERN SUITING
July 4, 2012
RAJENDRA KUMAR JAKHAR Vs. STATE OF RAJASTHAN
April 25, 2012
RAJENDRA KUMAR RAZDAN Vs. T.SRINIVASAN
September 27, 2012
RAJENDRA KUMAR VERMA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION & ANR.
August 30, 2012
RAJENDRA NAGAR ADARSH GRAH NIRMAN SAHAKRI SAMITI Vs. STATE AND ORS.
January 5, 2012
RAJENDRA PRASAD CHOUDHARY Vs. STATE OF RAJASTHAN & OTHERS
May 1, 2012
RAJENDRA PRASAD JOSHI Vs. STATE OF RAJASTHAN AND OTHERS
April 16, 2012
RAJENDRA PRASAD SHARMA Vs. STATE OF RAJASTHAN AND ORS.
April 16, 2012
RAJENDRA RAJ & ORS Vs. STATE OF RAJASTHAN & ORS
April 25, 2012
RAJENDRA SHARMA Vs. SUNIL KUMAR GOYAL & ORS
May 21, 2012
RAJENDRA SINGH Vs. R P S C
July 30, 2012
RAJENDRA SINGH Vs. STATE AND OTHERS
December 7, 2012
RAJENDRA SINGH Vs. NIRMALA DEVI
April 3, 2012
RAJENDRA SINGH & ORS Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR & ORS
December 5, 2012
RAJENDRA SINGH S/O BHARAT SINGH GEHLOT Vs. BHAGAT SINGH
October 1, 2012
RAJENDRA SONI Vs. STATE OF RAJASTHAN
May 23, 2012
RAJENDRA YADAV Vs. STATE OF RAJASTHAN
January 6, 2012
RAJESH CHOUDHARY Vs. GOPI
February 21, 2012
RAJESH DHATARWAL Vs. STATE OF RAJASTHAN
July 9, 2012
RAJESH GURJAR Vs. STATE OF RAJASTHAN AND ANR.
May 4, 2012
RAJESH KUMAR Vs. STATE OF RAJASTHAN AND OTHERS
May 9, 2012
RAJESH KUMAR Vs. SHASHI AGARWAL
September 21, 2012
RAJESH KUMAR Vs. STATE OF RAJ
December 14, 2012
RAJESH KUMAR Vs. MANCHHA RAM
August 22, 2012
RAJESH KUMAR Vs. NAVEEN AGARWAL & ORS
May 23, 2012
RAJESH KUMAR @ RAJA RAM Vs. STATE OF RAJASTHAN
December 7, 2012
RAJESH KUMAR GAUTAM Vs. MADHU PRASAD & ANOTHER
April 13, 2012
RAJESH KUMAR MEENA Vs. STATE OF RAJASTHAN
May 11, 2012
RAJESH KUMAR YADAV Vs. KAMAL NAYAN SHARMA
May 18, 2012
RAJESH MATHUR Vs. STATE OF RAJASTHAN
September 13, 2012
RAJESH PUROHIT ALIAS BHOLIYA Vs. STATE OF RAJ
December 15, 2012
RAJESH SAHARAN Vs. STATE OF RAJASTHAN
April 11, 2012
RAJESH SHARMA Vs. STATE OF RAJASTHAN AND ANR.
April 27, 2012
RAJESH SHOE STORE AND ORS Vs. NARESH KUMAR AND ORS
August 29, 2012
RAJESH SONI Vs. STATE OF RAJASTHAN
October 26, 2012
RAJKUMAR Vs. KABOOTAR KHANA, LADNU
November 9, 2012
RAJKUMAR MATHUR Vs. RSRTC & ANR.
March 20, 2012
RAJKUMARI DEVI AND ORS. Vs. HAZARI LAL AND ANR.
March 22, 2012
RAJNARAYAN MATHUR Vs. STATE OF RAJASTHAN
April 13, 2012
RAJU ALIAS RAJENDRA Vs. STATE OF RAJASTHAN
January 13, 2012
RAJU SAINI Vs. STATE OF RAJASTHAN THROUGH P.P.
September 13, 2012
RAJVEER SINGH Vs. STATE OF RAJASTHAN
May 23, 2012
RAKESH Vs. STATE OF RAJ
December 12, 2012
RAKESH Vs. STATE & ANR
July 3, 2012
RAKESH KUMAR Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED
October 4, 2012
RAKESH KUMAR SHARMA Vs. G S SIDHU
February 29, 2012
RAKESH SABHARWAL Vs. BAL MUKUND & ORS
August 21, 2012
RAM AVTAR Vs. STATE OF RAJASTHAN
March 2, 2012
RAM BABU SHARMA Vs. STATE OF RAJASTHAN
January 2, 2012
RAM CHANDAR Vs. STATE OF RAJASTHAN
May 2, 2012
RAM CHANDRA Vs. STATE OF RAJASTHAN & OTHERS
August 1, 2012
RAM CHANDRA Vs. BENIRAM
August 29, 2012
RAM CHANDRA & ORS. Vs. MOOL CHAND & ORS.
September 21, 2012
RAM CHANDRA BHURIYAQ Vs. STATE OF RAJASTHAN
October 30, 2012
RAM CHANDRA KULHARI Vs. STATE OF RAJASTHAN
August 22, 2012
RAM CHANDRA SHARMA Vs. RENT APPELLATE TRIBUNAL SIKAR
September 26, 2012
RAM CHARAN MALI Vs. A D J
August 16, 2012
RAM DAYAL Vs. DIRECTOR INDIRA GANDHI NATIONAL OPEN UNIVERSITY NEW DELHI
April 2, 2012
RAM GOPAL Vs. RAMESHWAR SINGH
May 19, 2012
RAM GOPAL Vs. BUDHIPRAKASH
April 26, 2012
RAM GOPAL Vs. STATE OF RAJASTHAN
November 21, 2012
RAM GOPAL & ANR Vs. STATE OF RAJASTHAN
December 6, 2012
RAM GOPAL & ANR. Vs. UOI
March 1, 2012
RAM GOPAL BHONRI LAL & ANR Vs. SYNDICATE BANK & ORS
August 17, 2012
RAM GOPAL SHARMA Vs. ACJ
July 31, 2012
RAM KARAN & ANR Vs. STATE OF RAJASTHAN & ORS
February 2, 2012
RAM KHILADI Vs. STATE OF RAJASTHAN
October 5, 2012
RAM KHILAWAN Vs. EXECUTIVE ENGINEER, (C), CCW, ALL INDIA RADIO JHALANA DOONGRI ROAD, JAIPUR
March 6, 2012
RAM KISHAN Vs. COURT OF DISTRICT COLLECTOR (ARBITRATOR), BUNDI & ORS.
November 23, 2012
RAM KISHAN AND ANR. Vs. JAGANNATH AND ANR.
March 26, 2012
RAM KRIPAL DAS JI CHARITABLE TRUST Vs. PHOOL CHAND
February 29, 2012
RAM KRISHAN SHARMA Vs. STATE OF RAJASTHAN
January 31, 2012
RAM KUMAR Vs. UNION OF INDIA
October 25, 2012
RAM KUMAR AVASTHI Vs. DARBARA SINGH
May 30, 2012
RAM KUMAR SINGH Vs. STATE OF RAJ
July 16, 2012
RAM LAKHAN JAT Vs. GIRHDARI LAL KUMAWAT
February 28, 2012
RAM LAL Vs. STATE OF RAJASTHAN
September 12, 2012
RAM LAL Vs. STATE OF RAJASTHAN
March 27, 2012
RAM LAL Vs. CHAIRMAN, JVVNL AND ORS.
February 2, 2012
RAM LAL AND ANR. Vs. STATE OF RAJASTHAN
February 3, 2012
RAM LAL AND ORS. Vs. SHRI BAJRANG LAL
April 10, 2012
RAM LAL MEENA Vs. JUDGE LABOUR COURT-I, JAIPUR & ORS
May 23, 2012
RAM MURTI SINGH Vs. UNION OF INDIA
July 6, 2012
RAM NARAIN Vs. STATE OF RAJASTHAN
May 9, 2012
RAM NARAIN POWERLOOM UDYOG Vs. RAJASTHAN FINANCIAL CORPORATION
March 1, 2012
RAM NIWAS Vs. GANGA SAHAY
November 2, 2012
RAM PAL Vs. SOHAN LAL
September 10, 2012
RAM PRAKASH Vs. SHYAM LAL
July 5, 2012
RAM PRAKASH SHARMA Vs. THE UNION OF INDIA & ORS.
April 20, 2012
RAM PRASAD & ANR. Vs. UNION OF INDIA & ORS.
November 1, 2012
RAM PRASAD SHARMA Vs. STATE OF RAJASTHAN
April 5, 2012
RAM PRATAP Vs. KANA RAM
August 7, 2012
RAM PYARI Vs. STATE OF RAJASTHAN
July 26, 2012
RAM RAI Vs. RAM DHAN & ANOTHER
March 1, 2012
RAM RAJ Vs. JAGDISH CHAND ALIAS JAGDISH CHANDRA
July 30, 2012
RAM RAJ SINGH GURJAR Vs. STATE OF RAJASTHAN
July 17, 2012
RAM RATAN Vs. CANARA BANK
February 6, 2012
RAM RATAN Vs. CHANDRA PRAKASH
May 17, 2012
RAM SAHAY Vs. SMT. KANI AND ORS.
February 29, 2012
RAM SINGH Vs. JODHPUR ZILA MAHESHWARI SAMAJ
August 8, 2012
RAM SINGH Vs. STATE OF RAJASTHAN
December 6, 2012
RAM SINGH Vs. GULABO
September 4, 2012
RAM SINGH Vs. STATE OF RAJASTHAN
November 22, 2012
RAM SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION & OTHERS
September 28, 2012
RAM SINGH Vs. DEBT RELIEF COURT CIVIL JUDGE SR DIV JHUNJHUNU
April 12, 2012
RAM SINGH Vs. UNION OF INDIA
April 6, 2012
RAM SINGH @ RAMCHANDRA @ KALLU @ LAGDA Vs. STATE OF RAJASTHAN
January 3, 2012
RAM SINGH MIRDHA Vs. LRS OF LATE MOHAN LAL
January 6, 2012
RAM SINGH SHEKHAWAT Vs. STATE OF RAJASTHAN
October 26, 2012
RAM SWAROOP Vs. RAJENDRA KUMAR
August 13, 2012
RAM SWAROOP Vs. STATE OF RAJ
May 23, 2012
RAM SWAROOP CHAUHAN Vs. STATE OF RAJASTHAN AND ORS.
March 21, 2012
RAM SWAROOP GUPTA Vs. ADDITIONAL CIVIL JUDGE
September 14, 2012
RAMA Vs. DEEPLAL & OTHERS
March 28, 2012
RAMA DEVI Vs. DISTRICT JUDGE DHOLPUR
July 26, 2012
RAMA KISHAN VYAS Vs. DIRECTOR LOCAL SELF GOVT DEPTT
August 7, 2012
RAMAKANT SHARMA Vs. MANORAMA DEVI AND ORS
August 3, 2012
RAMAKISHAN & ANR Vs. TARA CHAND & ANR
January 2, 2012
RAMAN LAL Vs. OM PRAKASH
August 22, 2012
RAMANLAL CHARPOTA Vs. STATE OF RAJASTHAN
September 7, 2012
RAMANUJ Vs. STATE OF RAJASTHAN
April 11, 2012
RAMAVTAR Vs. STATE OF RAJASTHAN
October 11, 2012
RAMAVTAR Vs. STATE OF RAJASTHAN
April 20, 2012
RAMAVTAR & ORS Vs. ADJ, NEEMKATHANA, DISTRICT SIKAR & ORS
January 4, 2012
RAMAVTAR GUPTA Vs. RAVINDRA KUMAR
May 1, 2012
RAMAWATAR KANORIA Vs. STATE OF RAJASTHAN
April 30, 2012
RAMBHAROS Vs. AMICHAND AND ANR.
September 7, 2012
RAMCHANDRA Vs. MEERA DEVI & ORS
December 10, 2012
RAMCHANDRA Vs. REGIONAL FOREST OFFICER
May 9, 2012
RAMCHANDRA Vs. CIVIL JUDGE
September 27, 2012
RAMCHANDRA Vs. KRISHNA DEVI
September 3, 2012
RAMCHANDRA DHANORIA Vs. HINDUSTAN PETROLEUM CORPORATION LTD
April 6, 2012
RAMCHANDRA UDHAVDAS Vs. APPELLATE RENT TRIBUNAL KOTA
April 3, 2012
RAMDEV Vs. SUNITA & ANR.
May 3, 2012
RAMDEV Vs. SUNITA & ANR
May 30, 2012
RAMDEVA Vs. RAMSUKHA
April 11, 2012
RAMDEVA & ORS Vs. RAMSUKHA & ORS
August 22, 2012
RAMDHANI Vs. GOPAL
February 28, 2012
RAMESH Vs. STATE
December 18, 2012
RAMESH Vs. STATE OF RAJASTHAN & ORS.
September 26, 2012
RAMESH BHARDWAJ Vs. STATE OF RAJASTHAN
May 15, 2012
RAMESH CHAND Vs. MANJU DEVI
March 21, 2012
RAMESH CHAND Vs. CIVIL JUDGE SD KARAULI
May 14, 2012
RAMESH CHAND Vs. RAM CHARAN SINGH
February 1, 2012
RAMESH CHAND Vs. STATE OF RAJASTHAN
April 9, 2012
RAMESH CHAND MEENA Vs. ADDITIONAL DISTRICT JUDGE
May 8, 2012
RAMESH CHAND SHARMA Vs. STATE OF RAJ
March 22, 2012
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
May 25, 2012
RAMESH CHANDRA Vs. KAMLA DEVI
July 17, 2012
RAMESH CHANDRA JAISWAL Vs. M/S. SHANKAR FANCY AND PROVISION STORE
January 6, 2012
RAMESH CHANDRA JAISWAL Vs. SHANKAR FANCY & PROVISION STORE AND ANR
January 6, 2012
RAMESH CHANDRA SHARMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, JAIPUR BENCH, JAIPUR & ORS.
November 1, 2012
RAMESH CHANDRA SONI Vs. ARVIND
January 2, 2012
RAMESH GAGNEJA Vs. STATE OF RAJASTHAN
June 15, 2012
RAMESH KUMAR CHOUDHARY Vs. STATE OF RAJASTHAN
September 19, 2012
RAMESH KUMAR JAIN Vs. MASTER RAJAN & ANOTHER
March 13, 2012
RAMESH KUMAR SHARMA (SHASTARI) Vs. STATE OF RAJASTHAN AND ORS.
October 3, 2012
RAMESH SAINI Vs. RAJ TECHNICAL UNIVERSITY KOTA
April 3, 2012
RAMESHCHANDRA BAREGAMA Vs. RAMESHCHANDRA JOSHI
January 2, 2012
RAMESHWAR Vs. NEELAM
February 24, 2012
RAMESHWAR Vs. STATE OF RAJASTHAN
November 30, 2012
RAMESHWAR Vs. ISHWAR DEVI AND ORS.
July 31, 2012
RAMESHWAR LAL CHOUDHARY Vs. STATE OF RAJASTHAN AND ORS
August 27, 2012
RAMESHWAR LAL TAMBOLI Vs. STATE
July 20, 2012
RAMESHWAR PRASAD Vs. ADDITIONAL DISTRICT AND SESSION JUDGE
May 18, 2012
RAMESHWAR PRASAD Vs. STATE OF RAJASTHAN & ANR
January 31, 2012
RAMESHWAR PRASAD Vs. THE LAND ACQUISITION OFFICER JAIPUR & OTHERS
March 2, 2012
RAMESHWAR SINGH Vs. GHEESU LAL @ GHEESU
September 4, 2012
RAMESHWAR SINGH GEHLOT Vs. STATE OF RAJASTHAN
July 12, 2012
RAMESHWARI DEVI Vs. MOHD. MEHRAJ
July 19, 2012
RAMGOPAL Vs. STATE OF RAJASTHAN
May 19, 2012
RAMGOPAL MISHRA Vs. RADHEY SHYAM
February 13, 2012
RAMHET MEENA Vs. STATE OF RAJASTHAN & ORS
September 24, 2012
RAMJAN BAKSH Vs. NAGAR PALIKA, CHAKSU
June 21, 2012
RAMJHANI KHAN Vs. RAHIM KHAN THROUGH LRS
July 25, 2012
RAMJI LAL Vs. STATE OF RAJASTHAN AND ORS.
January 2, 2012
RAMJI LAL Vs. RAJEEV GARG
October 1, 2012
RAMJILAL Vs. NARAYAN AND ORS.
October 9, 2012
RAMJILAL Vs. STATE OF RAJ.
March 27, 2012
RAMJILAL Vs. BOARD OF REVENUE RAJASTHAN AJMER
April 11, 2012
RAMKARAN AND ORS Vs. BHARAT SINGH
March 27, 2012
RAMKISHAN @ RAMNIWAS AND ORS Vs. LAND ACQUISITION OFFICER AND ORS
August 28, 2012
RAMKUMAR Vs. STATE OF RAJASTHAN
December 19, 2012
RAMKUMAR ALIAS MEETHA Vs. CHIEF JUDICIAL MAGISTRATE CUM ELECTION TRIBUNAL
August 24, 2012
RAMLAL Vs. STATE OF RAJASTHAN
November 6, 2012
RAMLAL KUMAWAT Vs. STATE OF RAJASTHAN
April 23, 2012
RAMPAT Vs. KULDEEP AND ORS.
July 4, 2012
RAMPYARI Vs. R.S.R.T.C.
December 4, 2012
RAMSWAROOP Vs. CHARANJEET SINGH
April 30, 2012
RAMSWAROOP Vs. STATE & ORS
August 24, 2012
RAMSWAROOP & ORS. Vs. BOARD OF REVENUE, AJMER & ORS.
February 16, 2012
RAMSWAROOP SHARMA & ORS Vs. STATE OF RAJASTHAN & ORS
November 7, 2012
RAMSWAROOP YADAV Vs. ADDITIONAL DISTRICT & SESSION JUDGE
April 12, 2012
RAMU RAM Vs. ADDL. DISTRICT JUDGE (FT) NO. 2, SIKAR CAMP SRIMADHOPUR
November 20, 2012
RANA RAM AND ANR. Vs. STATE OF RAJASTHAN
February 9, 2012
RANBAHADUR SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
June 14, 2012
RANCHOD MAL Vs. GOVIND PRASAD
August 29, 2012
RANCHOD MAL AND ANR. Vs. GOVIND PRASAD AND ORS.
September 27, 2012
RANDHEER SINGH Vs. ADDITIONAL FOOD COMMISSIONER, FOOD, CIVIL SUPPLY AND CONSUMER MATTERS DEPARTMENT & ANR
January 6, 2012
RANGDEV Vs. STATE OF RAJASTHAN
May 15, 2012
RANGRAJ Vs. GANESHMAL
July 2, 2012
RANJEET KUMAR @ RANJEET SINGH Vs. STATE
September 4, 2012
RANJEET SINGH Vs. BHAGU BAI
August 13, 2012
RANJEET SINGH MEENA Vs. STATE OF RAJASTHAN
August 13, 2012
RANJIT @ARJUN Vs. STATE OF RAJASTHAN
February 7, 2012
RANJIT KUMAR YADAV Vs. STATE OF RAJASTHAN
August 14, 2012
RANJITHMAL CHORDIYA Vs. SHIVRAM SINGH & ANR.
May 16, 2012
RANKI Vs. LIBRA FINANCE AND CAREER PVT LTD
May 2, 2012
RANTHAMBORE NATURE GUIDE ASSOCIATION Vs. STATE OF RAJASTHAN
September 28, 2012
RANVEER SINGH Vs. DHARMA RAM
September 4, 2012
RANVEER SINGH Vs. STATE OF RAJ
April 9, 2012
RANVEER SINGH Vs. STATE OF RAJASTHAN & ANOTHER
May 3, 2012
RANVEER SINGH Vs. GOGA RAM & OTHERS
February 27, 2012
RASHI & ORS Vs. JAGDISH SINGH & ORS
March 12, 2012
RASHID Vs. AMAR SINGH RATHORE AND ANR.
March 27, 2012
RASHID @ RASSHID @ RASHIDIYA Vs. STATE OF RAJASTHAN
September 6, 2012
RASHID MOHD Vs. FAKIR MOHD & ORS
July 19, 2012
RASHID SAEED Vs. STATE OF RAJASTHAN
July 27, 2012
RATAN @ RATNA Vs. STATE OF RAJASTHAN
March 1, 2012
RATAN @ RATNA Vs. STATE OF RAJASTHAN
July 4, 2012
RATAN DAGA Vs. BABULAL
September 3, 2012
RATAN KAUR Vs. STATE OF RAJ
August 24, 2012
RATAN KUMAR Vs. RATI RAM AND ORS
February 17, 2012
RATAN LAL Vs. STATE OF RAJASTHAN & ORS
January 4, 2012
RATAN LAL Vs. STATE OF RAJASTHAN
May 25, 2012
RATAN LAL PRASRAMPURIA Vs. STATE OF RAJASTHAN AND ANR.
April 10, 2012
RATAN LAL SAMOTA Vs. STATE OF RAJASTHAN
July 17, 2012
RATAN SINGH Vs. GENERAL MANAGER STATE BANK OF INDIA
April 13, 2012
RATAN SINGH Vs. STATE OF RAJASTHAN
May 1, 2012
RATAN SINGH & ANR Vs. CHAMPALAL & ORS
April 16, 2012
RATIRAM Vs. STATE OF RAJASTHAN
January 3, 2012
RATNA GUPTA Vs. SECRETARY, RAJASTHAN LEGISLATIVE ASSEMBLY SECRETARIAT, JAIPUR
October 25, 2012
RATNA RAM Vs. STATE OF RAJASTHAN
April 30, 2012
RATNA RATHORE Vs. STATE OF RAJASTHAN
January 2, 2012
RATNI DEVI & ORS. Vs. GORURAM
May 9, 2012
RATTI RAM RATHORE Vs. STATE OF RAJASTHAN
January 10, 2012
RAVI DUTT KALLA Vs. STATE
August 8, 2012
RAVI DUTT SHARMA Vs. STATE OF RAJASTHAN
July 4, 2012
RAVINDRA DEV SINGH Vs. STATE OF RAJASTHAN
October 3, 2012
RAVINDRA KUMAR Vs. M/S SHRI NATH COMPLEX
August 1, 2012
RAVINDRA KUMAR Vs. SHRINATH COMPLEX
May 31, 2012
RAVINDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
November 19, 2012
RAVINDRA SINGH SHEKHAWAT Vs. UNION OF INDIA
September 13, 2012
RAWAL CHAND Vs. GOPAL
July 9, 2012
RAYA Vs. STATE OF RAJ
March 26, 2012
REENA Vs. STATE OF RAJASTHAN
July 30, 2012
REGISTRAR, JAI NARAYAN VYAS UNIVERSITY, JODHPUR Vs. GOPAL SINGH
April 20, 2012
REHAN MOHAMMAD SHAH Vs. SHARDA SHARMA & ORS
September 4, 2012
REKHA KAVI Vs. SURENDRA BOHRA AND ORS.
January 9, 2012
RELIANCE GENERAL INSURANCE CO LTD Vs. GOKUL PRASAD & OTHERS; MANGU SINGH & OTHERS
August 21, 2012
RESHAM DEI Vs. MAHARAJ SINGH
August 16, 2012
REWANT DAN Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
July 4, 2012
RICHPAL SINGH Vs. GENERAL MANAGER
August 14, 2012
RIFAKAT ALI CHOUDHARY Vs. STATE OF RAJASHAN
December 7, 2012
RINKU SINGH Vs. STATE
September 14, 2012
RISHABH AGARWAL Vs. RAJ. TECHNICAL UNIVERSITY, KOTA
September 26, 2012
RISHABHDEV EDUCATIONAL AND RESEARCH INSTITUTE Vs. CAREER POINT HAVING ITS REGISTERED OFFICE
May 31, 2012
RISHABHWADI JAIN SHWETAMBER MURTI PUJAK TRUST Vs. MAHAVEER
July 30, 2012
RISHI RAJ Vs. STATE OF RAJASTHAN & OTHERS
May 21, 2012
RITA (SMT.) Vs. STATE OF RAJASTHAN
April 17, 2012
RITESH SUHALKA Vs. SHANTA DEVI
August 28, 2012
RITU BALA Vs. STATE OF RAJASTHAN
October 25, 2012
ROCHAMAL Vs. HOOLASMAL JAIN
September 21, 2012
RODU RAM Vs. STATE OF RAJASTHAN
April 6, 2012
ROHIT JIVABHAI VALABHAI Vs. UNION OF INDIA
July 16, 2012
ROHIT LODHA Vs. GIRISH CHAND JAIN
May 14, 2012
ROHIT MATHUR Vs. STATE OF RAJASTHAN
July 25, 2012
ROHIT PRAJAPAT Vs. STATE OF RAJ
September 11, 2012
ROHIT SHARMA Vs. STATE OF RAJASTHAN
April 3, 2012
ROHITASH Vs. BOARD OF REVENUE, RAJASTHAN AJMER
May 15, 2012
ROHITASH PAL Vs. MADHU LATA PAL AND ANR
February 27, 2012
ROHITASH SINGH Vs. ADDITIONAL DISTRICT & SESSION JUDGE, BEHROR
October 11, 2012
ROHTAS Vs. NARESH KUMAR
May 11, 2012
ROOP KISHORE Vs. STATE OF RAJASTHAN
July 4, 2012
ROOP SINGH Vs. STATE
March 21, 2012
ROOP SINGH Vs. SURENDER SINGH
November 9, 2012
ROOP SINGH VERMA Vs. THE BHARATPUR CENTRAL CO-OPERATIVE BANK
December 11, 2012
ROSE ZINC LTD Vs. STATE OF RAJASTHAN & ORS
February 16, 2012
ROSE ZINC LTD Vs. STATE OF RAJASTHAN & ORS
February 17, 2012
ROSHAN Vs. NARAIN RAM
April 2, 2012
ROYAL SUNDARAM ALLIANCE GENERAL INSURANCE CO Vs. RUKHI
May 9, 2012
RPSC Vs. JAGDISH NARAIN PANDEY
April 19, 2012
RRVVNL Vs. HARI KISHORE SHARMA
May 17, 2012
RSRTC Vs. PEERA RAM
July 18, 2012
RSRTC Vs. KASHI RAM
July 18, 2012
RSRTC Vs. JAGDISH CHAND GURJAR
July 18, 2012
RSRTC Vs. BANSHI DHAR RAIGAR
March 20, 2012
RSRTC Vs. SMT. SUDHA & ANR.
September 21, 2012
RSRTC & ANR. Vs. DEEPAK PRAJAPATI
November 5, 2012
RUCHIKA KANSARA Vs. STATE OF RAJASTHAN
September 20, 2012
RUGHA RAM Vs. JODHPUR VIDHYUT VITARAN NIGAM LIMITED
July 13, 2012
RUKHADI DEVI Vs. STATE OF RAJASTHAN
May 21, 2012
RUKHMAN SINGH Vs. TAKHAT SINGH
April 17, 2012
RUKHSAR Vs. ABDUL RAUF & ORS
March 5, 2012
RUKMA DEVI Vs. STATE OF RAJASTHAN
February 2, 2012
RUKMANI DEVI Vs. NAND KISHORE
January 19, 2012
RUKMANI DEVI CHAUDHARY Vs. SHIVDAYAL JANGID
July 25, 2012
RUPA RAM Vs. STATE OF RAJASTHAN AND ANR.
March 19, 2012
RUPESH KUMAR JAIN Vs. ADDITIONAL CIVIL JUDGE
May 23, 2012
S A S (A AND E) ASSOCIATION JAIPUR Vs. UNION OF INDIA
April 25, 2012
S N SETHI Vs. UNION OF INDIA
February 13, 2012
S P SIKSHAN SAMITI Vs. UNIVERSITY OF RAJASTHAN
August 24, 2012
S R JOYA Vs. D R B NATH RAJU NATH
March 12, 2012
S.K. MAKAND Vs. STATE OF RAJASTHAN
May 8, 2012
S.R. HIGHER SECONDARY SCHOOL MANAGING COMMITTEE Vs. SHRI ANIL VAISHYA AND ORS.
October 5, 2012
SABINA KHAN Vs. STATE OF RAJASTHAN
September 26, 2012
SABIR AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
December 11, 2012
SADAR MOHD. Vs. GRAM PANCHAYAT BANSI AND ORS.
October 4, 2012
SADAR MUSLIM AUKAF COMMITTEE SOJAT Vs. STATE OF RAJASTHAN
September 25, 2012
SADDAM HUSSAIN Vs. PUKHRAJ
December 4, 2012
SADHU RAM Vs. STATE OF RAJASTHAN
December 14, 2012
SAGAR MAL JAIN Vs. STATE OF RAJASTHAN
May 30, 2012
SAHAB KHAN ALIAS CHINI Vs. KRAPAL SINGH AND ANOTHER
July 4, 2012
SAHAB LAL Vs. PUJARI-GOPIDAS
August 17, 2012
SAHAB SINGH Vs. STATE
September 25, 2012
SAHDEV RAM KHURKHURIYA Vs. STATE OF RAJASTHAN
November 5, 2012
SAHDEV SINGH RATNU Vs. STATE OF RAJASTHAN
October 4, 2012
SAILESH CHOPRA Vs. SMT. SWEETY & ORS.
March 13, 2012
SAIYAD AHMED ALI AND ANR. Vs. MURLIDHAR PANDEY
February 28, 2012
SAJINDRA KAUR Vs. JUDGE M.A.C.T.JAIPUR
September 11, 2012
SAJU M CHAKU AND ANNU JOHAN Vs. STATE OF RAJASTHAN
February 10, 2012
SALASAR BALAJI APARTMENTS PVT LTD & ORS Vs. JAIPUR DEVELOPMENT AUTHORITY & ORS
February 3, 2012
SALEEM ALIAS MULLA ALIAS ALI MOHAMMAD Vs. STATE OF RAJASTHAN
January 2, 2012
SAMAJIK ARTHIK VIKAS SAMITI Vs. ADDITIONAL CHIEF ENGINEER, PHED & ORS.
November 19, 2012
SAMANDAR SINGH THROUGH L.RS. AND ANOTHER Vs. MURLIDHAR AND OTHERS
February 24, 2012
SAMITI Vs. STATE OF RAJASTHAN
July 9, 2012
SAMPAT Vs. VIRENDRA PAL
August 22, 2012
SAMPAT LAL Vs. DEEPCHAND AND ORS.
February 3, 2012
SAMPAT RAJ Vs. MOHAN LAL
September 10, 2012
SAMPAT RAJ Vs. SOHAN RAJ & OTHERS
March 28, 2012
SAMPAT RAM Vs. STATE OF RAJASTHAN
October 5, 2012
SAMPAT SINGH Vs. SHRI MEWARA KSHATRIYA SAMAJ
August 6, 2012
SAMRATHMAL Vs. MOHAMMED IQBAL
March 27, 2012
SAMTA ANDOLAN JAIPUR Vs. SALLUDDIN AHMED
February 23, 2012
SAMUNDER SINGH Vs. M.A.C.T. UDAIPUR
February 8, 2012
SANDEEP BAKSHI Vs. JAIPUR DEVELOPMENT AUTHORITY
August 28, 2012
SANDEEP BATRA Vs. STATE
May 23, 2012
SANDEEP BATRA Vs. STATE
January 20, 2012
SANDEEP GROVER Vs. SMT. PRIYANKA BATRA
May 8, 2012
SANDEEP KUMAR KULSHRESTHA Vs. STATE OF RAJASTHAN
April 10, 2012
SANDEEP KUMAR MATHUR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
December 20, 2012
SANDEEP KUMAR SAINI Vs. STATE OF RAJASTHAN & ANR
February 6, 2012
SANDEEP SETHI Vs. UNION BANK OF INDIA
August 21, 2012
SANDEEP TANEJA Vs. AMOL VYAS
July 26, 2012
SANDHIYA JAIN Vs. STATE OF RAJ
April 18, 2012
SANDHYA BHARDWAJ Vs. DISTRICT JUDGE, KOTA & ANR
May 21, 2012
SANGEETA Vs. STATE OF RAJASTHAN
March 2, 2012
SANGEETA Vs. STATE OF RAJASTHAN
January 25, 2012
SANGEETA YADAV Vs. STATE OF RAJASTHAN
December 14, 2012
SANGRAM SINGH Vs. UNIVERSITY OF RAJASTHAN
August 9, 2012
SANJAY DUBEY Vs. STATE OF RAJASTHAN
August 22, 2012
SANJAY KHINCHI Vs. REGIONAL MANAGER BANK OF BARODA
April 11, 2012
SANJAY KUMAR Vs. MEHRISHI DAYANAND SARASWATI UNIVERSITY AJMER
April 30, 2012
SANJAY KUMAR SINGH Vs. STATE OF RAJASTHAN AND ORS.
July 24, 2012
SANJAY SHARMA Vs. STATE OF RAJASTHAN
September 10, 2012
SANJAY SINGH SISODIA Vs. STATE OF RAJASTHAN
July 18, 2012
SANJEEV KUMAR Vs. STATE OF RAJASTHAN
November 30, 2012
SANJEEV KUMAR Vs. AMAR SINGH
March 2, 2012
SANJIVDAS Vs. STATE OF RAJASTHAN
December 3, 2012
SANSKAR BHARTI SHIKSHA SAMITI Vs. UNIVERSITY OF RAJ
January 20, 2012
SANT LAL AND ANR. Vs. STATE OF RAJASTHAN
October 1, 2012
SANTARA DEVI GUPTA Vs. STATE OF RAJASTHAN
January 3, 2012
SANTI Vs. DAYA RAM
May 10, 2012
SANTOKI BAI Vs. LAL SHANKAR
December 11, 2012
SANTOSH Vs. STATE OF RAJASTHAN
April 13, 2012
SANTOSH Vs. SHANTI AND ORS.
May 29, 2012
SANTOSH DEVI AND OTHERS Vs. SHIV DAYAL AND OTHERS
February 9, 2012
SANTOSH KUMAR GALAV Vs. STATE OF RAJASTHAN AND ANR
October 3, 2012
SANTOSH KUMARI Vs. STATE OF RAJASTHAN & ORS.
April 2, 2012
SANTOSH NATH Vs. STATE OF RAJASTHAN
January 23, 2012
SANTOSH SHARMA Vs. STATE OF RAJASTHAN & OTHERS
January 10, 2012
SARAF EXPORT RIICO INDUSTRIAL AREA SARDARSHAHAR Vs. INCOME TAX OFFICER
February 27, 2012
SARANSH SHARMA Vs. COORDINATOR, RPET-11, BOARD OF TECHNICAL EDUCATION, RAJASTHAN AND ANR
January 2, 2012
SARBATI Vs. BOARD OF REVENUE
May 15, 2012
SARDA GUM Vs. UNION OF INDIA
January 19, 2012
SARIKA Vs. UNION OF INDIA & OTHERS
September 27, 2012
SARJEET SINGH Vs. STATE
December 5, 2012
SARJEET SINGH Vs. STATE OF RAJASTHAN
October 6, 2012
SARJU DEVI Vs. RAMSWAROOP
May 21, 2012
SAROJ JOSHI Vs. KULSUM MALIK
October 6, 2012
SAROJ SHAKTAWAT Vs. UNIVERSITY OF RAJASTHAN
August 21, 2012
SARPANCH, GRAM PANCHAYAT BHORI Vs. GOMATI DEVI
November 26, 2012
SARVESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
October 1, 2012
SARYU KAMAL BUILDERS Vs. ASTT./DY. COMMR. SERVICE TAX DIVISION, JAIPUR
March 14, 2012
SATENDRA SHARMA Vs. DISTRICT AND SESSIONS JUDGE, BARAN AND ANR
August 27, 2012
SATISH KUMAR LUMBA Vs. STATE OF RAJASTHAN AND ANOTHER
March 21, 2012
SATPAL Vs. STATE OF RAJASTHAN
August 1, 2012
SATPAL SINGH Vs. PYAR SINGH
August 3, 2012
SATPAL YADAV Vs. UOI AND ORS.
May 16, 2012
SATTAR ALI Vs. CHAIRMAN, NPS
November 26, 2012
SATTU @ SATYANARAYAN Vs. STATE OF RAJASTHAN
April 20, 2012
SATYA BHAMA Vs. KAJOD MAL
October 6, 2012
SATYA NARAIN Vs. MUNICIPAL COUNCIL, UDAIPUR
January 16, 2012
SATYA NARAIN CHOUDHARY Vs. STATE OF RAJASTHAN & ANR
March 1, 2012
SATYA NARAYAN Vs. STATE OF RAJASTHAN
April 16, 2012
SATYA NARAYAN Vs. STATE OF RAJASTHAN & ORS.
November 19, 2012
SATYA NARAYAN SINGH Vs. STATE OF RAJASTHAN
October 8, 2012
SATYA NARAYAN VERMA Vs. STATE OF RAJASTHAN & ORS.
April 3, 2012
SATYA PRAKASH AND ANR. Vs. STATE OF RAJASTHAN
October 3, 2012
SATYADEV AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
February 3, 2012
SATYANARAIN AND ORS Vs. BOARD OF REVENUE, AJMER AND ORS
February 9, 2012
SATYANARAYAN SHRIMALI Vs. STATE OF RAJASTHAN
July 13, 2012
SATYENDRA PAL SINGH Vs. STATE OF RAJASTHAN
January 4, 2012
SAURABH SAINI & ORS. Vs. STATE OF RAJASTHAN & ANR.
December 19, 2012
SAVE THE CHILDREN FUND Vs. SURESH CHANDRA SHARMA
September 11, 2012
SAVINDRA KAUR & ANR. Vs. JUDGE M.A.C.T AND ORS.
September 11, 2012
SAVITA Vs. KEWAL CHAND @ KAILASH
September 4, 2012
SAVITA Vs. REWAT SINGH
February 27, 2012
SAVITA BUDANIAQ Vs. STATE OF RAJASTHAN
September 4, 2012
SAVITRI CONCAST LTD Vs. COMMISSIONER OF CENTRAL EXCISE
December 21, 2012
SAVITRI DEVI Vs. PRADEEP SINGH NEGI & ORS.
July 4, 2012
SAVITRI DEVI Vs. NEMICHAND
May 4, 2012
SAVITRI DEVI Vs. ADDITIONAL COLLECTOR, KOTA & ORS
March 2, 2012
SAVITRI DEVI Vs. ADDITIONAL COLLECTOR KOTA
March 3, 2012
SAVITRI YADAV Vs. GENERAL MANAGER HARYANA ROADWAYS CORPORATION
April 23, 2012
SAWAI KHAN Vs. ALLAHABAD BANK
July 10, 2012
SAWAI LAL Vs. STATE OF RAJ
January 17, 2012
SAWAI SINGH & OTHERS Vs. STATE OF RAJASTHAN & OTHERS
September 5, 2012
SAWANT SINGH Vs. STATE OF RAJASTHAN
July 5, 2012
SBBJ Vs. NAWAL KISHORE MATHUR
August 21, 2012
SECRETARY TOURISM ART & CULTURE DEPARTMENT JAIPUR Vs. SAINI TRAVELS
April 2, 2012
SEEMA Vs. RATAN KAUR AND OTHERS
December 3, 2012
SEEMA CONSTRICTIONS COMPANY Vs. STATE OF RAJASTHAN THROUGH THE COLLECTOR
August 21, 2012
SEEMA KUMAWAT Vs. BUDHA RAM
April 10, 2012
SETH BAHADURMAL JASKARAN SIDHKARAN RAMPURIA JAIN COLLEGE, BIKANER Vs. THE STATE OF RAJASTHAN AND ANR.
February 9, 2012
SEWOOMAL Vs. JAI SINGH
July 31, 2012
SHABBIR HUSSAIN Vs. RENT TRIBUNAL
August 30, 2012
SHABBIR MIYAN AND ANR. Vs. SAWAL RAM AND ORS.
July 13, 2012
SHAFI MOHAMMAD Vs. CENTRAL BUREAU OF INVESTIGATION
May 19, 2012
SHAH MOHAMMED Vs. STATE OF RAJ
September 20, 2012
SHAHINA JAHID Vs. RAJASTHAN COOPERATIVE DAIRY FEDERATION LTD
July 6, 2012
SHAILENDRA KUMAR Vs. RENT APPELLATE TRIBUNAL JAIPUR
June 20, 2012
SHAILENDRA SINGH NARUKA Vs. UNIVERSITY OF RAJASTHAN
August 24, 2012
SHAILESH KUMAR Vs. STATE OF RAJASTHAN
May 8, 2012
SHAILESH KUMAR SHARMA Vs. UNION OF INDIA
February 7, 2012
SHAKTI SINGH Vs. RAJASTHAN STATE COOPERATIVE TRIBUNAL, JAIPUR AND ORS.
September 25, 2012
SHAKTI SINGH Vs. APPELLATE TRIBUNAL
August 13, 2012
SHAKTI SUT UDHYOG Vs. ADDITIONAL DISTRICT JUDGE
October 4, 2012
SHAKUNTALA DEVI Vs. MUNICIPAL BOARD, NIMBAHEDA & ANR
January 11, 2012
SHAKUNTALA DEVI & ORS Vs. KRISHANA CHANDRA
July 27, 2012
SHAMA AND OTHERS Vs. SAJID AND OTHERS
August 21, 2012
SHAMBHU DAYAL Vs. STATE OF RAJASTHAN
March 22, 2012
SHAMBHU DAYAL AGARWAL Vs. UNION OF INDIA AND ORS
August 29, 2012
SHAMBHU DAYAL JAT Vs. STATE OF RAJASTHAN & ORS
December 3, 2012
SHAMBHU DAYAL SHARMA Vs. THE RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ORS.
November 26, 2012
SHAMBHU SINGH Vs. STATE OF RAJASTHAN
March 30, 2012
SHANKAR Vs. BHOJRAJ AND ANR
March 22, 2012
SHANKAR Vs. STATE OF RAJASTHAN
May 8, 2012
SHANKAR LAL Vs. MOHANI BAI
September 26, 2012
SHANKAR LAL Vs. STATE OF RAJASTHAN
December 21, 2012
SHANKAR LAL SAIN Vs. GUPTA KN CONSTRUCTION COMPANY
April 19, 2012
SHANKER LAL Vs. NARAYAN AND ORS.
February 22, 2012
SHANKER LAL GODARA Vs. STATE OF RAJASTHAN AND ORS.
January 6, 2012
SHANTA NAGAR Vs. MAHARANA PRATAP UNIVERSITY OF AGRICULTURE & TECHNOLOGY
December 21, 2012
SHANTI Vs. STATE OF RAJASTHAN
May 21, 2012
SHANTI BAI Vs. LABOUR COURT
November 5, 2012
SHANTI DEVI Vs. STATE OF RAJASTHAN
July 10, 2012
SHANTI DEVI @ KAMLI Vs. STATE OF RAJASTHAN & ORS
January 24, 2012
SHANTI KUMARI Vs. DAKHU DEVI
August 9, 2012
SHANTI LAL Vs. ANWAR ALI ANSARI AND ANOTHER
September 4, 2012
SHANTI LAL Vs. RATAN LAL
August 30, 2012
SHANTI LAL JAIN Vs. STATE OF RAJASTHAN & ORS.
April 2, 2012
SHANTI LAL JAIN Vs. COMMISSIONER OF INCOME TAX KOTA
April 16, 2012
SHANTI LAL NALWAYA Vs. RAJASTHAN FINANCIAL CORPORATION
July 4, 2012
SHANTILAL AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
May 8, 2012
SHAQOOR KHAN Vs. MOHAMMED IBRAHIM
October 8, 2012
SHARAD CHANDRA Vs. UNION OF INDIA
December 13, 2012
SHARAD KUMAR SHARMA Vs. UPMA SHARMA @ ELU
September 13, 2012
SHARDA Vs. DEVA RAM
July 10, 2012
SHARFUDDIN AND ORS Vs. BHAGIRATH RAM AND ORS
March 27, 2012
SHARIF Vs. STATE OF RAJASTHAN
September 21, 2012
SHARMA STEEL ROLLING PVT LTD Vs. UNION OF INDIA
July 27, 2012
SHARMA STEELTECH (INDIA) PVT LTD Vs. UNION OF INDIA
April 24, 2012
SHARVAN KUMAR SONI Vs. RENT TRIBUNAL, JAIPUR & ANR.
November 20, 2012
SHARVAN SINGH Vs. SUPERINTENDENT, POST OFFICE
September 3, 2012
SHARWAN RAM Vs. STATE OF RAJASTHAN
February 3, 2012
SHASHI KANT BAGREECHA Vs. SHAHJAHAN
May 30, 2012
SHASHIKANT BANTUGE Vs. STATE OF RAJASTHAN
May 25, 2012
SHAUKAT ALI Vs. STATE OF RAJASTHAN
December 3, 2012
SHAUKIN Vs. STATE OF RAJASTHAN & ANR
July 26, 2012
SHAYAM PRASAD SHARMA Vs. RAJASTHAN CO OPERATIVE DAIRY FEDERATION
March 27, 2012
SHEELA DEVI Vs. STATE OF RAJASTHAN
April 3, 2012
SHEELA SEN Vs. STATE OF RAJASTHAN
September 6, 2012
SHEESHA NARAYAN Vs. BABU LAL
April 17, 2012
SHEO PRAKASH Vs. STATE OF RAJASTHAN
November 27, 2012
SHEOJI Vs. DISTRICT JUDGE
May 7, 2012
SHEOJI Vs. BADRI
January 9, 2012
SHEOJI RAM Vs. THE STATE OF RAJASTHAN & OTHERS
October 25, 2012
SHEOJI RAM Vs. STATE OF RAJASTHAN AND ANR.
April 19, 2012
SHER SINGH @ GOLIYA Vs. STATE OF RAJASTHAN
May 4, 2012
SHIKHA MATHUR Vs. THE REGISTRAR, UNIVERSITY OF RAJASTHAN, JAIPUR & ANR.
April 20, 2012
SHIMBHU RAM Vs. STATE OF RAJASTHAN AND ANR.
March 14, 2012
SHIMLA Vs. SATISH
April 20, 2012
SHISHRAM KHARRA Vs. STATE OF RAJASTHAN & ORS.
April 2, 2012
SHIV BHAGWAN Vs. STATE OF RAJASTHAN & ANR
February 16, 2012
SHIV CRUSHER UDYOG AND ORS Vs. STATE OF RAJASTHAN AND ORS
August 23, 2012
SHIV KUMAR Vs. STATE OF RAJASTHAN
April 10, 2012
SHIV KUMAR AND ORS. Vs. CIVIL JUDGE, (JD), CHIRAWA, JHUNJHUNU
February 9, 2012
SHIV KUMAR MAHESHWARI Vs. STATE OF RAJASTHAN
May 17, 2012
SHIV KUMAR MANSINGHKHA Vs. STATE OF RAJASTHAN
January 17, 2012
SHIV LAL Vs. SUB DIVISIONAL OFFICER KATHUMAR
July 16, 2012
SHIV NARAYAN BAJAJ Vs. SMT. KANTA DEVI & ORS.
February 17, 2012
SHIV NATH SINGH RAJPUROHIT Vs. MANJU
May 22, 2012
SHIV PAL & ORS. Vs. STATE OF RAJASTHAN
August 29, 2012
SHIV RAJ MEENA Vs. RAM CHAND SHARMA
February 8, 2012
SHIV RAM MALI Vs. STATE OF RAJASTHAN
September 27, 2012
SHIV RATAN Vs. UNION OF INDIA
May 2, 2012
SHIV SHANKER NAGAR Vs. MURLI DHAR NAGAR & ANOTHER
April 2, 2012
SHIVA CORPORATION INDIA LIMITED Vs. DEVDASHRATH
August 21, 2012
SHIVJI RAM GURJAR Vs. STATE OF RAJASTHAN
August 16, 2012
SHIVRAJ KUMHAR Vs. STATE OF RAJASTHAN
September 4, 2012
SHIVRAJ SAINI Vs. PRAHLAD @ BODU MEENA AND ORS.
September 19, 2012
SHOBHA RAM Vs. STATE OF RAJ
January 16, 2012
SHOBHA RAM Vs. LRS OF UMMED MAL & ANR
January 11, 2012
SHOE RAM SINGH Vs. DISTRICT JUDGE, ALWAR
January 2, 2012
SHOKAT ALI Vs. STATE OF RAJASTHAN
December 19, 2012
SHONHAGYAVATI Vs. MANAGEMENT JAIPUR
February 6, 2012
SHRAWAN SINGH AND OTHERS Vs. STATE OF RAJASTHAN
January 11, 2012
SHREE CEMENT LIMITED Vs. STATE OF RAJASTHAN
July 2, 2012
SHREYA DEVI Vs. STATE OF RAJASTHAN
March 26, 2012
SHRI BRAJRAJ SINGH & ORS. Vs. STATE OF RAJASTHAN & ORS.
May 30, 2012
SHRI DESHRAJ Vs. STATE OF RAJASTHAN
August 1, 2012
SHRI LAL Vs. STATE OF RAJASTHAN
January 2, 2012
SHRI NARAYAN MEENA Vs. STATE OF RAJASTHAN
March 2, 2012
SHRI VIJAY SINGH Vs. THE STATE OF RAJASTHAN & ORS.
November 1, 2012
SHRIPAL Vs. KISHAN LAL
March 13, 2012
SHRIPAL JAIN Vs. STATE OF RAJASTHAN
August 21, 2012
SHUBHDEEP SHARMA Vs. RAJ TECHNICAL UNIVERSITY KOTA
April 20, 2012
SHYAM KUMAR SHARMA @ SHYAM SUNDER SHARMA Vs. STATE OF RAJASTHAN
September 25, 2012
SHYAM KUMAR VAISHNAV Vs. STATE OF RAJASTHAN
February 8, 2012
SHYAM LAL Vs. LAXMI NARAYAN
February 3, 2012
SHYAM LAL Vs. EXECUTIVE OFFICER, MUNICIPAL BOARD, BILARA & ANR
March 12, 2012
SHYAM LAL Vs. STATE OF RAJASTHAN
March 26, 2012
SHYAM LAL JAIN Vs. STATE OF RAJASTHAN
January 13, 2012
SHYAM OILS Vs. JUGAL KISHORE VANASPATI PRODUCTS PVT. LTD.
August 21, 2012
SHYAM SINGH Vs. KAMLA
December 11, 2012
SHYAM SINGH Vs. KAMLA
September 11, 2012
SHYAM SINGH AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
April 25, 2012
SHYAM SUNDER Vs. PRAKASH CHAND
June 27, 2012
SHYAMA Vs. STATE OF RAJASTHAN
January 5, 2012
SHYAMOL ROY Vs. HEERA BHAI
February 13, 2012
SHYORAJ Vs. ADJ MALPURA
August 7, 2012
SIDHARTH Vs. STATE OF RAJASTHAN
August 17, 2012
SILVIYA Vs. HARRIYAT
July 13, 2012
SIMPARK INFRASTRUCTURE PVT.LTD Vs. JAIPUR MUNICIPAL CORPORATION
September 12, 2012
SIMPARK INFRASTRUCTURE PVT.LTD. Vs. JAIPUR MUNICIPAL CORPORATION
October 11, 2012
SINGARA SINGH Vs. STATE OF RAJASTHAN
April 11, 2012
SINGHANIA OIL MILLS & ORS Vs. UNION OF INDIA & ANR
May 29, 2012
SIPU @ SANDEEP Vs. STATE OF RAJASTHAN & ORS
May 30, 2012
SITA DEVI Vs. STATE
August 21, 2012
SITA KANWAR & ORS Vs. NEW INDIA INSURANCE CO LTD
November 2, 2012
SITA RAM Vs. STATE OF RAJASTHAN
January 31, 2012
SITA RAM Vs. STATE OF RAJASTHAN
February 2, 2012
SITA RAM Vs. STATE OF RAJ
September 6, 2012
SITA RAM Vs. CAPTAIN DILIP SINGH
May 10, 2012
SITA RAM Vs. BOARD OF REVENUE
August 29, 2012
SITA RAM AND ANR Vs. STATE
April 12, 2012
SITA RAM GURJAR Vs. STATE OF RAJASTHAN THRO PUBLIC PROSECUTOR
August 23, 2012
SITA RAM SHARMA Vs. MANOHAR
July 2, 2012
SITA RAM SHARMA Vs. JAIPUR DEVELOPMENT AUTHORITY
July 13, 2012
SITARAM Vs. STATE OF RAJ
October 5, 2012
SITARAM Vs. BOARD OF REVENUE RAJASTHAN AJMER
May 16, 2012
SK GUPTA Vs. UNION OF INDIA
May 23, 2012
SMT DHAPLI & OTHERS Vs. ADDITIONAL DISTRICT & SESSIONS JUDGE & OTHERS
April 16, 2012
SMT. AERANTI & OTHERS Vs. SANJAY SINGH & ORS.
February 27, 2012
SMT. AMRI DEVI Vs. UNION OF INDIA & ORS.
February 13, 2012
SMT. ANJU DEVI YADAV & ORS. Vs. SMT. ASHA DEVI & ANOTHER
February 28, 2012
SMT. BHAGWANI DEVI Vs. UNION OF INDIA AND ORS.
November 19, 2012
SMT. BHANWARI DEVI Vs. SMT. GHEESI & OTHERS
March 12, 2012
SMT. CHANDI DEVI Vs. STATE OF RAJASTHAN & ORS.
March 16, 2012
SMT. DEV BAI Vs. ADDL. CIVIL JUDGE NO. 1 AND ORS.
February 10, 2012
SMT. KAMLA & OTHERS Vs. SURAJ MAL & OTHERS
February 29, 2012
SMT. KAMLA DEVI Vs. PRABHU DAYAL AND ORS.
March 27, 2012
SMT. KAMLA DEVI Vs. RAJENDRA KUMAR AND ORS.
December 3, 2012
SMT. KAMLESH Vs. RAJENDRA SINGH
August 8, 2012
SMT. KANTA DEVI AND ORS. Vs. ROOP SINGH AND ORS.
September 25, 2012
SMT. MINNI SIDDHU Vs. MANBEER SINGH & ORS.
April 25, 2012
SMT. NIKKU DEVI Vs. STATE (WOMEN & CHILD) & ORS.
April 2, 2012
SMT. PARUL JAIN Vs. DISTRICT JUDGE BHARATPUR & ANOTHER
September 25, 2012
SMT. RATANI DEVI Vs. STATE OF RAJASTHAN AND ORS.
February 9, 2012
SMT. RUKMA DEVI Vs. STATE OF RAJ
February 2, 2012
SMT. SANTOSH DEVI & OTHERS Vs. SHIV DAYAL & OTHERS
February 9, 2012
SMT. SANTOSH PRAJAPAT Vs. HEMRAJ KHARATIYA
April 6, 2012
SMT. SARLA DEVI Vs. STATE OF RAJASTHAN & ANR.
April 6, 2012
SMT. SNEHLATA AND ANR. Vs. ADITYA BIRLA NOVO LTD.
January 24, 2012
SMT. SUSHILA DEVI Vs. RAJENDRA RATHORE AND ANR.
July 4, 2012
SMT. SUWA DEVI Vs. STATE OF RAJASTHAN AND ORS.
July 26, 2012
SMT. VEENA MEHTA Vs. SMT. NIRMALA CHOPRA AND ORS.
February 9, 2012
SMT. VIDYA TOMAR Vs. STATE OF RAJASTHAN AND ANR.
March 2, 2012
SMT. VIMLA Vs. MUSTAQ KHAN AND OTHERS
March 1, 2012
SMT. VIMLA DEVI Vs. MANOJ KUMAR VERMA AND ANR.
March 28, 2012
SMT. YOGESHWARI KUMARI Vs. SH. ARVIND SINGH MEWAR AND ORS.
December 12, 2012
SMT.KAILASH KUNWAR Vs. KALU RAM & ANR.
February 10, 2012
SMT.MANBHAR & ANR. Vs. STATE OF RAJASTHAN & ANR.
May 30, 2012
SOBAJ KHAN Vs. STATE OF RAJASTHAN
December 4, 2012
SOBHA Vs. STATE OF RAJASTHAN
June 15, 2012
SOHAN DEVI Vs. DAMODAR LAL
September 27, 2012
SOHAN LAL Vs. CENTRAL NARCOTICS BUREAU
September 13, 2012
SOHAN LAL Vs. STATE OF RAJASTHAN
May 13, 2012
SOHAN LAL AND ANR Vs. STATE OF RAJASTHAN
January 10, 2012
SOHAN LAL KUMAWAT Vs. CHAIRMAN CUM MANAGING DIRECTOR
October 4, 2012
SOHAN LAL PATEL Vs. STATE OF RAJASTHAN
May 16, 2012
SOHAN PURI & ANR. Vs. STATE OF RAJASTHAN
March 29, 2012
SOHAN SINGH Vs. BOARD OF REVENUE & ORS
September 25, 2012
SOHANI DEVI Vs. SAMPATRAJ & ORS
July 19, 2012
SOHANLAL RAJPUROHIT Vs. CHAIRMAN, RRVP NIGAM LTD
October 30, 2012
SOLOMEN SMITH Vs. STATE OF RAJASTHAN
December 14, 2012
SOMOTYA Vs. STATE OF RAJASTHAN
July 24, 2012
SONA RAM Vs. STATE OF RAJASTHAN
April 17, 2012
SONAM SHERAPA AND ORS. Vs. STATE OF RAJASTHAN
March 20, 2012
SONIA TAK Vs. UNION OF INDIA & OTHERS
April 20, 2012
SONU ALIAS SOMVEER Vs. STATE OF RAJASTHAN
April 13, 2012
SONU KUMAR LAKSHKAR & ANT. Vs. STATE OF RAJASTHAN AND ANOTHER
September 10, 2012
SONU TANWAR Vs. MUKUT BIHARI MEENA
July 13, 2012
SONU URF SURENDRA Vs. STATE OF RAJASTHAN
January 23, 2012
SOPHIA GIR Vs. STATE OF RAJASTHAN
August 17, 2012
SORAB Vs. STATE OF RAJASTHAN
January 25, 2012
SOURABH (KUM.) Vs. STATE OF RAJASTHAN
November 8, 2012
SRI KISHAN Vs. SMT. SHANTA AAZAD
March 6, 2012
SRIDAN Vs. STATE OF RAJASTHAN
December 13, 2012
SRIMATI MALI BAI Vs. DEVENDER KUMAR MOOL CHAND
September 4, 2012
SRIMATI SAMPATI Vs. DEVENDER KUMAR MOOL CHAND
September 4, 2012
SRINATH MINING WORKS Vs. GOLECHCHA MINERALS PVT LTD & ORS
February 8, 2012
SRINIWAS Vs. ADDITIONAL DISTRICT
August 6, 2012
SRIRAM DESALS Vs. STATE OF RAJ
September 20, 2012
SRIRAM GENERAL INSURANCE CO LTD Vs. KARTAR SINGH
May 11, 2012
STATE Vs. JUGAL KISHORE
July 20, 2012
STATE Vs. S N GAUTAM SWAMI
July 19, 2012
STATE Vs. ARYA SAMAJ MAHARSHI DAYANAND
July 10, 2012
STATE Vs. SUKHVINDER SINGH
January 17, 2012
STATE Vs. SULTAN RAM
September 4, 2012
STATE Vs. ABDUL RAHIM
August 27, 2012
STATE Vs. SHREE CEMENT LIMITED
February 8, 2012
STATE BANK OF INDIA Vs. ICICI B ANK LTD
July 27, 2012
STATE BANK OF INDIA Vs. OFFICIAL LIQUIDATOR
October 30, 2012
STATE BANK OF INDIA Vs. SH. KULDEEP
December 13, 2012
STATE FARM CORPORATION OF INDIA LTD & ANR Vs. RAM CHARAN AND ORS
February 9, 2012
STATE FARMS CORPORATION OF INDIA Vs. STATE OF RAJASTHAN & ORS
September 26, 2012
STATE OF RAJ Vs. KANTILAL
January 25, 2012
STATE OF RAJ Vs. GURTEJ SINGH & ANR
July 5, 2012
STATE OF RAJ Vs. OM PRAKASH
January 18, 2012
STATE OF RAJ Vs. MAHESH KUMAR
January 18, 2012
STATE OF RAJ Vs. KAILASH CHANDRA
January 2, 2012
STATE OF RAJ & ANR Vs. K SHANKAR IYER, HARI NARAIN MEENA, RAJEEV TAK & ORS
April 25, 2012
STATE OF RAJ & ANR Vs. RP GOYAL
February 7, 2012
STATE OF RAJ & ORS Vs. INDER KANWAR
May 3, 2012
STATE OF RAJ. Vs. CHINDERPAL SINGH AND ORS.
February 9, 2012
STATE OF RAJASATHAN Vs. KAILASH CHANDRA
February 8, 2012
STATE OF RAJASTHAN Vs. KHINYA RAM
January 3, 2012
STATE OF RAJASTHAN Vs. SHARDA KANWAR
April 9, 2012
STATE OF RAJASTHAN Vs. JAMME KHAN AND OTHER
July 2, 2012
STATE OF RAJASTHAN Vs. SHRI JAMNA LAL
February 2, 2012
STATE OF RAJASTHAN Vs. MURLIDHAR GAUR
October 26, 2012
STATE OF RAJASTHAN Vs. UNKAR SINGH
February 2, 2012
STATE OF RAJASTHAN Vs. M/S. REGALIA BUIDWELL PVT. LTD
January 2, 2012
STATE OF RAJASTHAN Vs. TEN SINGH
December 15, 2012
STATE OF RAJASTHAN Vs. UNITED CONSTRUCTION COMPANY
August 28, 2012
STATE OF RAJASTHAN Vs. COLLECTOR BUNDI
August 6, 2012
STATE OF RAJASTHAN Vs. KANHAIYALAL
April 13, 2012
STATE OF RAJASTHAN Vs. SHALU AND ORS.
October 4, 2012
STATE OF RAJASTHAN Vs. RANJEET RAM AND ORS.
October 4, 2012
STATE OF RAJASTHAN Vs. MOHANLAL
February 2, 2012
STATE OF RAJASTHAN Vs. DOONGA
July 3, 2012
STATE OF RAJASTHAN Vs. BARKAT ALI
December 5, 2012
STATE OF RAJASTHAN Vs. HARI PRASAD
December 15, 2012
STATE OF RAJASTHAN Vs. RAM KISHORE SHARMA
December 3, 2012
STATE OF RAJASTHAN Vs. TAKHAT SINGH
December 21, 2012
STATE OF RAJASTHAN Vs. SURAJ PRAKASH BOHRA
December 15, 2012
STATE OF RAJASTHAN Vs. ACME INDUSTRIES
December 17, 2012
STATE OF RAJASTHAN Vs. CHAUDHARY CONSTRUCTION CO & ANOTHER
July 17, 2012
STATE OF RAJASTHAN Vs. TEJ SINGH AND ORS
February 21, 2012
STATE OF RAJASTHAN Vs. IBRAHIM KHAN
January 4, 2012
STATE OF RAJASTHAN Vs. SHRAVAN RAM
January 11, 2012
STATE OF RAJASTHAN Vs. HAIDER KHAN
January 9, 2012
STATE OF RAJASTHAN Vs. DURGA DAS AND ORS
January 6, 2012
STATE OF RAJASTHAN Vs. KUMARI URFEEN SABRI
July 26, 2012
STATE OF RAJASTHAN Vs. MANA SINGH @ ROSHAN SINGH
May 17, 2012
STATE OF RAJASTHAN Vs. UNION OF INDIA
December 4, 2012
STATE OF RAJASTHAN Vs. ZAKIR
May 8, 2012
STATE OF RAJASTHAN Vs. REKHA VIJAYVERGIA
April 6, 2012
STATE OF RAJASTHAN Vs. POORAN CHANDRA JAIN
April 10, 2012
STATE OF RAJASTHAN Vs. GANPAT RAM
April 18, 2012
STATE OF RAJASTHAN Vs. URMILA SINGH
April 12, 2012
STATE OF RAJASTHAN Vs. CHANDRO DEVI
April 3, 2012
STATE OF RAJASTHAN Vs. MOHD NASIM DURRANI
April 5, 2012
STATE OF RAJASTHAN Vs. SHANKARLAL TIKKIWAL
January 2, 2012
STATE OF RAJASTHAN Vs. K.S. MEMORIAL EDUCATION TRUST
December 7, 2012
STATE OF RAJASTHAN Vs. SRIPAL
February 6, 2012
STATE OF RAJASTHAN Vs. GAMBHIR SINGH
October 26, 2012
STATE OF RAJASTHAN Vs. SAHI RAM BISHNOI
November 5, 2012
STATE OF RAJASTHAN Vs. LAL CHAND
October 30, 2012
STATE OF RAJASTHAN Vs. RAJ. CIVIL SERVICES APPELLATE TRIBUNAL, JODHPUR BENCH
October 11, 2012
STATE OF RAJASTHAN Vs. NATHU SINGH
September 6, 2012
STATE OF RAJASTHAN Vs. MAHAVEER SINGH
September 6, 2012
STATE OF RAJASTHAN Vs. ABHISHEK SINGH PANWAR
September 10, 2012
STATE OF RAJASTHAN Vs. SUNITA DEVI
September 28, 2012
STATE OF RAJASTHAN Vs. GANGADHAR SHARMA
November 6, 2012
STATE OF RAJASTHAN Vs. MUNISH KUMAR
July 5, 2012
STATE OF RAJASTHAN Vs. HARI RAM & HARISH
February 6, 2012
STATE OF RAJASTHAN Vs. SUBH KARAN SINGH
July 26, 2012
STATE OF RAJASTHAN Vs. SALMAN KHAN
July 24, 2012
STATE OF RAJASTHAN Vs. BALDEEP SINGH
July 13, 2012
STATE OF RAJASTHAN Vs. LATE SHRI KINDURI LAL
July 10, 2012
STATE OF RAJASTHAN Vs. K S GARG
July 2, 2012
STATE OF RAJASTHAN Vs. PRABHU LAL MEGHWAL
July 5, 2012
STATE OF RAJASTHAN Vs. SHANKER LAL RAJPUROHIT
May 9, 2012
STATE OF RAJASTHAN Vs. MADHU PURI
February 6, 2012
STATE OF RAJASTHAN Vs. ELAMDEEN
February 22, 2012
STATE OF RAJASTHAN Vs. PARMA RAM
January 11, 2012
STATE OF RAJASTHAN Vs. KAMAL KUMAR SHARMA
April 6, 2012
STATE OF RAJASTHAN Vs. SANJAYA
April 25, 2012
STATE OF RAJASTHAN Vs. PARAS KANWAR
May 15, 2012
STATE OF RAJASTHAN Vs. MUKESH
February 17, 2012
STATE OF RAJASTHAN Vs. HAZARI RAM
May 7, 2012
STATE OF RAJASTHAN Vs. KIRAN GAUR
May 8, 2012
STATE OF RAJASTHAN Vs. FAKROO
April 10, 2012
STATE OF RAJASTHAN Vs. MITHALAL
May 21, 2012
STATE OF RAJASTHAN Vs. AAS MOHAMMED
May 4, 2012
STATE OF RAJASTHAN Vs. BABU LAL SHARMA
May 2, 2012
STATE OF RAJASTHAN Vs. LAND ACQUISITION OFFICE
April 10, 2012
STATE OF RAJASTHAN Vs. SHIV DAYAL PUROHIT
September 5, 2012
STATE OF RAJASTHAN Vs. CAPTAIN MURARI BADHADRRA
August 8, 2012
STATE OF RAJASTHAN Vs. JAIPAL MEEL
August 13, 2012
STATE OF RAJASTHAN Vs. AGROBIOTECH INDUSTRIES LTD
August 1, 2012
STATE OF RAJASTHAN Vs. KALIA
February 17, 2012
STATE OF RAJASTHAN Vs. KALU RAM GURJAR
October 8, 2012
STATE OF RAJASTHAN Vs. RUKASANA ANSARI
October 11, 2012
STATE OF RAJASTHAN Vs. PARMANAND CONTRACTOR
February 16, 2012
STATE OF RAJASTHAN Vs. ASHFAQUE HUSSAIN
October 8, 2012
STATE OF RAJASTHAN Vs. RAJENDRA RATHORE
October 26, 2012
STATE OF RAJASTHAN & ANOTHER Vs. BALWANT SINGH & ANOTHER
February 27, 2012
STATE OF RAJASTHAN & ANOTHER Vs. KHUSHI RAM GURJAR
May 3, 2012
STATE OF RAJASTHAN & ANR Vs. NARENDRA PALIWAL & ANR
March 22, 2012
STATE OF RAJASTHAN & ORS Vs. HANSA JAIN & ORS
July 27, 2012
STATE OF RAJASTHAN & ORS Vs. GIRISH KUMAR
April 23, 2012
STATE OF RAJASTHAN & ORS. Vs. SOHAN LAL SURANA CHARITABLE TRUST
August 1, 2012
STATE OF RAJASTHAN & ORS. Vs. SMT. MANGI DEVI & ANR.
January 6, 2012
STATE OF RAJASTHAN & OTHERS Vs. PURA RAM BANGRA
December 11, 2012
STATE OF RAJASTHAN & OTHERS Vs. GOVIND SINGH
December 11, 2012
STATE OF RAJASTHAN & OTHERS Vs. KALU RAM
December 11, 2012
STATE OF RAJASTHAN & OTHERS Vs. JASPAL SINGH
December 11, 2012
STATE OF RAJASTHAN & OTHERS Vs. KAILASH CHANDRA SHARMA
December 11, 2012
STATE OF RAJASTHAN & OTHERS Vs. PAVAN KUMAR GARG
December 11, 2012
STATE OF RAJASTHAN & OTHERS Vs. BHANWARA RAM CHOUDHARY & OTHERS
December 11, 2012
STATE OF RAJASTHAN & OTHERS Vs. MUKESH KUMAR ACHARYA
December 11, 2012
STATE OF RAJASTHAN & OTHERS Vs. AMRIT KUMAR
May 3, 2012
STATE OF RAJASTHAN & OTHERS Vs. RAVINDRA SINGH
May 3, 2012
STATE OF RAJASTHAN & OTHERS Vs. MAKKHAN LAL JAT
May 3, 2012
STATE OF RAJASTHAN & OTHERS Vs. JAGDISH BAIRWA
May 3, 2012
STATE OF RAJASTHAN & OTHERS Vs. KEERTI KUMARI
May 2, 2012
STATE OF RAJASTHAN & OTHERS Vs. VISHNU KUMAR
May 3, 2012
STATE OF RAJASTHAN & OTHERS Vs. POONA RAM VISHNOI
May 3, 2012
STATE OF RAJASTHAN & OTHERS Vs. KAPIL KUMAR
May 3, 2012
STATE OF RAJASTHAN AND ANOTHER Vs. VINITA SHUKLA
February 7, 2012
STATE OF RAJASTHAN AND ANR Vs. SUMAN KUMARI AND ORS
September 3, 2012
STATE OF RAJASTHAN AND ANR. Vs. M/S. R.P. GOYAL
February 7, 2012
STATE OF RAJASTHAN AND ORS Vs. JAI SINGH
August 8, 2012
STATE OF RAJASTHAN AND ORS Vs. LALCHAND SHARMA
August 23, 2012
STATE OF RAJASTHAN AND ORS Vs. SATYANARAYAN AND ORS
January 23, 2012
STATE OF RAJASTHAN AND ORS Vs. MANGI DEVI AND ANR
January 6, 2012
STATE OF RAJASTHAN AND ORS Vs. CHATAR SINGH AND ANR
January 19, 2012
STATE OF RAJASTHAN AND ORS. Vs. AUTHORIZED OFFICER, MINIMUM WAGES ACT, SIKAR AND ANR.
August 29, 2012
STATE OF RAJASTHAN AND ORS. Vs. GANESH LAL MEGHWAL AND ANR.
February 6, 2012
STATE OF RAJASTHAN AND OTHERS Vs. KHUMAN SINGH
March 1, 2012
STATE OF RAJASTHAN; VEDPRAKASH @ VEDIA Vs. VEDPRAKASH @ VEDIA; STATE OF RAJASTHAN
August 14, 2012
STATE OF RAJASTHANQ Vs. SATAY NARAYAN
October 25, 2012
STATE OF RAJSTHAN & ANR. Vs. DEVENDRA SINGH CHAHAR
March 26, 2012
SUA BAI Vs. STATE OF RAJASTHAN
November 2, 2012
SUBHAN KHAN Vs. STATE OF RAJ
September 5, 2012
SUBHASH Vs. STATE OF RAJASTHAN
March 20, 2012
SUBHASH Vs. LOKESH KUMAR YADAV AND ORS
September 4, 2012
SUBHASH AND ANR. Vs. STATE OF RAJASTHAN
November 5, 2012
SUBHASH CHAND SETHI Vs. LOKNATH SONI
August 6, 2012
SUBHASH CHANDRA Vs. STATE OF RAJASTHAN
September 5, 2012
SUBHASH KASHYAP Vs. BIKANER UNIVERSITY
October 5, 2012
SUBHASH MODAK Vs. STATE OF RAJASTHAN
May 30, 2012
SUBHASH SACHDEVA Vs. STATE OF RAJASTHAN
February 1, 2012
SUBHASH SHARMA & ANR. Vs. STATE OF RAJASTHAN
January 25, 2012
SUBHASH SINGH Vs. STATE OF RAJASTHAN
September 3, 2012
SUBODH Vs. ADDL DISTRICT & SESSIONS JUDGE NO 2, DEEG-BHARATPUR
August 1, 2012
SUDESH KUMAR Vs. REGISTRAR UNIVERSITY OF RAJ ORS.
September 21, 2012
SUGANI DEVI Vs. BHANWAR LAL
July 9, 2012
SUGNI DEVI Vs. DHANNA RAM
August 17, 2012
SUGREEV KUMAR Vs. STATE OF RAJASTHAN
December 4, 2012
SUHEL MAJBOOR Vs. STATE OF RAJASTHAN
November 2, 2012
SUJA RAM Vs. KENA RAM
February 1, 2012
SUJAN MAL CHAUDHARY Vs. SOBHAG MAL JAIN
August 22, 2012
SUJJAN COTTON & OIL UNIT Vs. JODHPUR CENTRAL CO-OPERATIVE BANK LTD
November 8, 2012
SUKHA Vs. KALYAN
July 5, 2012
SUKHA RAM Vs. STATE OF RAJASTHAN AND ORS.
August 14, 2012
SUKHA SINGH Vs. STATE OF RAJASTHAN & ORS.
February 8, 2012
SUKHDEV SINGH Vs. STATE OF RAJASTHAN
March 1, 2012
SUKHI KANWAR Vs. STATE OF RAJASTHAN
September 20, 2012
SUKHJINDER SINGH Vs. AJEET SINGH AND ORS.
March 6, 2012
SUKHPAL SINGH Vs. STATE OF RAJASTHAN
March 21, 2012
SUKHRAM AND ORS. Vs. DHEER SINGH AND ORS.
May 28, 2012
SUMAN SAINI Vs. ADDI DISTRICT AND SESSION
February 7, 2012
SUMER SINGH Vs. CBI THROUGH PP CBI
July 30, 2012
SUMER SINGH Vs. STATE OF RAJASTHAN
March 6, 2012
SUMER SINGH BHATI Vs. STATE OF RAJASTHAN
May 9, 2012
SUMIT GARG AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
April 9, 2012
SUMIT KUMAR Vs. STATE BANK OF INDIA
May 2, 2012
SUMIT KUMAR Vs. STATE OF RAJASTHAN
May 2, 2012
SUNDA RAM Vs. ADDL DISTRICT JUDGE (FAST TRACK) NO 2, SIKAR, CAMP SRIMADHOPUR & ORS
April 16, 2012
SUNDER & ANR Vs. STATE OF RAJASTHAN & ANR
February 17, 2012
SUNDER BAI Vs. BOARD OF REVENUE, RAJATHAN, AJMER & ORS
February 6, 2012
SUNDER LAL Vs. HARISH KUMAR
August 22, 2012
SUNDER LAL DAGA Vs. STATE & ANOTHER
March 12, 2012
SUNIL CHAUHAN Vs. UNION OF INDIA
July 2, 2012
SUNIL ENTERPRISES Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
August 6, 2012
SUNIL KUMAR Vs. STATE
December 18, 2012
SUNIL KUMAR Vs. U O I
January 3, 2012
SUNIL KUMAR NAGORI Vs. ABDUL SATTAR
August 13, 2012
SUNIL KUMAR POKHARANA Vs. BASANT KUMAR SURANA
February 29, 2012
SUNIL KUMAR VERMA Vs. RPSC, AJMER & ANR.
September 20, 2012
SUNIL MAHESHWARI Vs. ARJUN RAM AND ORS.
October 4, 2012
SUNIL SUWALKA AND ORS Vs. STATE OF RAJASTHAN AND OTHERS
November 20, 2012
SUNITA Vs. STATE OF RAJASTHAN & OTHERS
May 29, 2012
SUNITA CHANDEL Vs. STATE OF RAJASTHAN
August 7, 2012
SUNITA CHAUHAN Vs. AKHILESH MEWARA
September 26, 2012
SUNITA MEENA Vs. JAI NARAYAN VYAS UNIVERSITY
July 5, 2012
SUNITA SHARMA Vs. STATE OF RAJASTHAN
December 21, 2012
SUNITA SUMAN Vs. RAJVEER @ SHAFIKUR RAHMAN & OTHERS
September 5, 2012
SUNITA TASERA Vs. LALIT KUMAR JAGRAWAL
January 3, 2012
SUO MOTO Vs. STATE OF RAJASTHAN
July 25, 2012
SUO MOTO Vs. STATE OF RAJASTHAN
July 20, 2012
SUO MOTO Vs. STATE OF RAJASTHAN
August 17, 2012
SUO MOTO Vs. STATE OF RAJASTHAN
August 13, 2012
SUO MOTO Vs. STATE OF RAJASTHAN
October 8, 2012
SUO MOTO Vs. STATE OF RAJASTHAN
October 9, 2012
SUO MOTO Vs. STATE OF RAJASTHAN
October 10, 2012
SUO MOTU Vs. STATE OF RAJASTHAN
May 29, 2012
SUO MOTU Vs. STATE OF RAJASTHAN
December 18, 2012
SUO MOTU Vs. STATE OF RAJASTHAN
November 8, 2012
SUO MOTU Vs. STATE OF RAJASTHAN
November 29, 2012
SUO MOTU Vs. STATE OF RAJASTHAN
November 6, 2012
SUPERINTENDENT UMAID Vs. JUDGE IDT
February 2, 2012
SUPERINTENDING ENGINEER Vs. PRAHLAD RAY
January 6, 2012
SUPYAR KANWAR Vs. CIVIL JUDGE SR DN FATEHPUR SHEKHAWATI
May 25, 2012
SURAJ BHAN SINGH Vs. MANNA LAL
August 3, 2012
SURAJ DEVI Vs. RAMESHWAR LAL
September 13, 2012
SURAJ MAL Vs. STATE OF RAJASTHAN
April 10, 2012
SURAKSHA FOUNDATION Vs. STATE OF RAJASTHAN
May 4, 2012
SURBHI PAREEK Vs. STATE OF RAJASTHAN AND ORS.
November 27, 2012
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
January 25, 2012
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
December 21, 2012
SURENDRA KUMAR AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
February 3, 2012
SURENDRA KUMAR GUPTA Vs. RRVUNL
April 10, 2012
SURENDRA KUMAR JAGGI Vs. AHMED FAROOQ
September 14, 2012
SURENDRA KUMAR JAGGI Vs. AHMED FAROOQ
August 23, 2012
SURENDRA PAL Vs. STATE OF RAJASTHAN
January 3, 2012
SURENDRA SINGH Vs. STATE OF RAJASTHAN
November 26, 2012
SURENDRA SINGH Vs. BHABHUT RAM & OTHERS
July 27, 2012
SURENDRA SINGH Vs. STATE OF RAJASTHAN
May 16, 2012
SURENDRA SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ORS
December 5, 2012
SURENDRA SINGH Vs. STATE OF RAJASTHAN
May 31, 2012
SURENDRA URF KALU Vs. STATE OF RAJASTHAN
January 13, 2012
SURESH Vs. LRS OF JAGANNATH
July 10, 2012
SURESH Vs. STATE OF RAJASTHAN
July 23, 2012
SURESH Vs. SURESH CHANDRA
January 2, 2012
SURESH CHAND SHARMA Vs. STATE OF RAJASTHAN
November 2, 2012
SURESH CHANDRA Vs. MANJU
September 4, 2012
SURESH CHANDRA SHARMA Vs. STATE OF RAJASTHAN
November 19, 2012
SURESH CONSTRUCTION CO Vs. ADDL. DISTRICT
August 21, 2012
SURESH GUPTA Vs. BHOLU JAT
August 7, 2012
SURESH GURJAR Vs. USHA GURJAR
July 9, 2012
SURESH KUMAR Vs. PRINCIPAL SECRETARY
December 11, 2012
SURESH KUMAR Vs. THE STATE OF RAJASTHAN & ORS.
September 14, 2012
SURESH KUMAR SONI Vs. RAMESH CHAND JAIN
September 6, 2012
SURESH KUMAR YADAV Vs. UNION OF INDIA
July 3, 2012
SURESH SIRVI Vs. STATE OF RAJASTHAN
September 6, 2012
SUREYA BEGUM Vs. BALU RAM
July 24, 2012
SURJA RAM Vs. PUSHPA DEVI
January 17, 2012
SURJEET KAUR AND ANOTHER Vs. BALBEER SINGH AND ANOTHER
December 6, 2012
SURTA SINGH Vs. BOARD OF REVENUE RAJASTHAN AJMER
August 23, 2012
SURTAN SINGH Vs. STATE OF RAJASTHAN
October 9, 2012
SURYA PRAKASH Vs. SMT. SUSHILA DEVI AND ORS.
March 19, 2012
SURYA PRAKASH Vs. STATE OF RAJASTHAN
May 19, 2012
SURYAVEER SINGH Vs. STATE OF RAJASTHAN
May 23, 2012
SUSHIL KUMAR DAMANI Vs. SHEVETA CONSTRUCTIONS PVT LTD
April 25, 2012
SUSHILA KANWAR Vs. STATE OF RAJ & ANR
August 22, 2012
SUSHILA MEENA Vs. COMMISSIONER OF INCOME TAX-III JAIPUR
April 18, 2012
SUSHILA VYAS Vs. STATE OF RAJASTHAN
December 20, 2012
SVIKRATI SHRESHTHA Vs. RAJ TECHNICAL UNIVERSITY ORS.
September 10, 2012
SVIKRATI SHRESHTHA Vs. SVIKRATI SHRESHTHA
September 10, 2012
SWAMI KESHVANAND RAJASTHAN AGRICULTURE UNIVERSITY BIKANER Vs. MURLIDHAR VERMA
January 16, 2012
SWASTIC MOTORS Vs. LAXMAN SINGH AND ANR
August 27, 2012
SYED JALALUDDEEN Vs. STATE OF RAJASTHAN
March 2, 2012
T C PARIHAR S/O MUKANLAL PARIHAR Vs. STATE BANK OF BIKANER AND JAIPUR
September 28, 2012
TAJ MOHD Vs. CHOUSAR BAI
August 22, 2012
TAJVEER SINGH Vs. STATE OF RAJASTHAN & ORS.
August 21, 2012
TAKHAT SINGH Vs. SHANTI THROUGH HER LRS
July 2, 2012
TANU KANWAR Vs. STATE OF RAJASTHAN
March 13, 2012
TARA CHAND @ TARIA Vs. STATE OF RAJASTHAN
April 18, 2012
TARA CHAND JAT Vs. UNIVERSITY OF RAJASTHAN AND ORS
January 2, 2012
TARA DEVI Vs. CHANDAN MAL
February 22, 2012
TARA PRAKASH YADAV Vs. PANKAJ SHARMA
August 9, 2012
TARACHAND Vs. STATE OF RAJASTHAN
December 19, 2012
TARSEM SINGH Vs. STATE OF RAJASTHAN AND ANR.
August 13, 2012
TARUCHAYA NAGAR RAMARAM VIKAS SAMITI JAIPUR Vs. STATE OF RAJASTHAN
December 10, 2012
TATA COMMUNICATIONS LTD Vs. CHANNEL 99 MEDIA NETWORK P LTD
April 19, 2012
TEENA JAIN Vs. STATE OF RAJASTHAN
May 11, 2012
TEJ ENTERPRISES Vs. UNION OF INDIA & OTHERS
May 3, 2012
TEJ PAL JAIN Vs. STATE OF RAJASTHAN
August 17, 2012
TEJ SINGH Vs. MANAGING DIRECTOR, RSRTC & ORS.
March 22, 2012
TEJA RAM Vs. STATE OF RAJASTHAN
July 13, 2012
TEJA RAM Vs. ABIRCHAND
July 26, 2012
TEJA RAM Vs. STATE OF RAJASTHAN
August 8, 2012
TEJARAM Vs. STATE OF RAJASTHAN AND ANR.
May 17, 2012
TEJPAL GURJAR Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED
October 3, 2012
TEJPAL SINGH Vs. RAJESH RAI AND ORS
February 17, 2012
TEJPAL SINGH JAKHAR Vs. UNIVERSITY OF RAJ
December 7, 2012
TEJU @ TEJ SINGH & ORS Vs. CIVIL JUDGE (SR DIV )NO 2, AJMER & ORS
April 12, 2012
TEJU SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, JAIPUR AND ANOTHER
March 1, 2012
TEK CHAND Vs. MANGI LAL
April 10, 2012
THAKUR RAGHUNATH RAM ALIAS RAGHUNATH SINGH Vs. STATE OF RAJASTHAN & OTHERS
May 23, 2012
THAN SINGH Vs. STATE & ORS.
January 25, 2012
THE ORIENTAL INSURANCE CO. LTD. Vs. RAJESHWARI
July 30, 2012
THE REGISTRAR, RAJASTHAN NURSING COUNCIL Vs. ASHA DEVI INSTITUTE OF NURSING AND 53 ORS.
August 24, 2012
THE STATE OF RAJASTHAN & ORS. Vs. RAJASTHAN BOARD OF MUSLIM WAKF, JAIPUR & ORS.
September 20, 2012
THE STATE OF RAJASTHAN & OTHERS Vs. SMT. RAJ KUMARI JAIN & OTHERS
October 11, 2012
THE TEHSILDAR, VILLAGE - SAYALA Vs. UNION OF INDIA & OTHERS
January 6, 2012
TIKAMCHAND Vs. SUSHILA DEVI
February 8, 2012
TILOK CHAND Vs. SAVITRI
August 1, 2012
TILOKA RAM Vs. BHIKA RAM
April 11, 2012
TIRATH DAS SHIVNANI Vs. LAXMI NARAIN AND OTHERS
February 15, 2012
TIRUPATI INDUSTRIES Vs. TIRUPATI INDUSTRIES
July 30, 2012
TOLA RAM Vs. PREM SUKH
August 3, 2012
TOLA RAM Vs. MOHAN LAL
August 6, 2012
TOOFANI DEVI Vs. APPELLATE RENT TRIBUNAL BHARATPUR
January 20, 2012
TOPKHANA DESH GRAH NIRMAN SAHAKARI SAMITI LTD Vs. JAIPUR DEVELOPMENT AUTHORITY
May 8, 2012
TOTARAM Vs. STATE OF RAJASTHAN
October 26, 2012
TRILOK CHAND Vs. SHANTI DEVI
December 3, 2012
TULSI DEVI Vs. STATE
September 25, 2012
TULSI NAGAR VIKAS SAMITI Vs. BHUVNESHWAR KUMAR AGARWAL
March 27, 2012
TUSHAR MALKANI Vs. COMMISSIONER OF POLICE CHENNAI
August 13, 2012
U.O.I. Vs. BSL LTD
December 13, 2012
UDAI LAL @ UDAI NANDAN PUROHIT Vs. STATE OF RAJASTHAN
December 5, 2012
UDAI PAL BISHNOI Vs. STATE OF RAJASTHAN & ORS
December 14, 2012
UDAI SINGH Vs. STATE OF RAJASTHAN
July 6, 2012
UDAI SINGH AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
May 8, 2012
UDAY SINGH Vs. STATE OF RAJASTHAN & ORS.
November 2, 2012
UKADARAM Vs. HARSHVARDHAN JAIN & ANR
December 14, 2012
UMESH CHANDRA SHARMA Vs. STATE OF RAJ
October 1, 2012
UMESH KUMAR AHUJA Vs. OM PRAKASH
May 10, 2012
UMESH KUMAR SINGH ALIAS MUNNA SINGH Vs. STATE OF RAJASTHAN
June 15, 2012
UMMED KANWAR Vs. PRABHU SINGH
May 10, 2012
UMMED KANWAR Vs. PRABHU SINGH
July 30, 2012
UMMEDA RAM & ORS Vs. RAM CHANDRA
November 22, 2012
UMRAO Vs. RAJENDRA PRASAD
August 29, 2012
UNIKOL BOTTLERS LTD. Vs. KOTAK MAHINDRA BANK
July 5, 2012
UNION OF INDIA Vs. PRAKASH CHANDRA BOTHRA
January 17, 2012
UNION OF INDIA Vs. GRAMIN BANK PENSIONERS SAMITI
August 23, 2012
UNION OF INDIA Vs. DHANPAT SINGH
October 26, 2012
UNION OF INDIA Vs. CHUNNI LAL PUROHIT
December 23, 2012
UNION OF INDIA Vs. SAVITRI DEVI
April 11, 2012
UNION OF INDIA Vs. NAND KISHORE SONI
September 19, 2012
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
September 4, 2012
UNION OF INDIA Vs. PRAKASH CHANDRA BOTHRA
September 5, 2012
UNION OF INDIA Vs. O.P. VERMA
November 5, 2012
UNION OF INDIA Vs. SURENDER KUMAR PARIMAL
April 25, 2012
UNION OF INDIA Vs. GOVIND PRASAD GOYAL
May 8, 2012
UNION OF INDIA Vs. HEERA LAL
August 7, 2012
UNION OF INDIA Vs. RAJ KUMAR CHAWALA
July 13, 2012
UNION OF INDIA Vs. PANCHA RAM BISHNOI
January 10, 2012
UNION OF INDIA Vs. SUKHDEV
August 17, 2012
UNION OF INDIA Vs. CHIRANJI LAL CHANDA
August 21, 2012
UNION OF INDIA Vs. KHURSHID AHMED
March 22, 2012
UNION OF INDIA & ANR Vs. DEVENDRA SINGH BEDI & ANR
April 13, 2012
UNION OF INDIA & ORS Vs. GIRISH KUMAR PADONIA & ORS
September 26, 2012
UNION OF INDIA & ORS. Vs. CHUNNI LAL PUROHIT
November 23, 2012
UNION OF INDIA AND ORS Vs. SUDESH SHARMA
August 27, 2012
UNION OF INDIA THROUGH THE GENERAL MANAGER NORTHERN RAILWAY Vs. STATE OF RAJASTHAN
April 27, 2012
UNITED INDIA INSURANCE Vs. VINOD KUMAR COMPANY LIMITED & ORS
September 6, 2012
UNITED INDIA INSURANCE CO LTD Vs. SHER SINGH AND ORS
October 8, 2012
UNITED INDIA INSURANCE CO LTD Vs. SOHANI
February 1, 2012
UNITED INDIA INSURANCE CO LTD Vs. SHANKAR LAL
January 4, 2012
UNITED INDIA INSURANCE CO. LTD Vs. VISHNU
May 29, 2012
UNITED INDIA INSURANCE CO. LTD Vs. PANKI
September 6, 2012
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. RADHA DEVI AND ORS.
September 19, 2012
UNITED INDIA INSURANCE CO. LTD. Vs. BALRAM & ORS.
September 28, 2012
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. SHANTA AND ORS.
April 3, 2012
UNITED INDIA INSURANCE CO. LTD. Vs. SHARDA DEVI
September 19, 2012
UNITED INDIA INSURANCE CO.LTD Vs. MACT
October 26, 2012
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHIV SHANKAR
April 17, 2012
UNITED INDIA INSURANCE COMPANY LTD Vs. SUGNI DEVI AND OTHERS
August 24, 2012
UNITED INDIA INSURANCE COMPANY LTD Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL, DUNGARPUR
February 15, 2012
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. USHA S. PILLAI
August 21, 2012
UNITED INDIA INSURANCE COMPANY LTD. Vs. ROHITASH SINGH AND ANR.
September 5, 2012
UNITED SILICATES Vs. THE MANAGING DIRECTOR, AJMER & ORS.
September 6, 2012
UOI & ORS Vs. HUSSAIN KHAN
February 21, 2012
URBAN IMPROVEMENT TRUST Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER & ORS
February 3, 2012
URBAN IMPROVEMENT TRUST Vs. ASSTT. COMMISSIONER OF INCOME TAX & ORS.
February 10, 2012
URBAN IMPROVEMENT TRUST, UDAIPUR Vs. RAJ KUMAR SANTWANI
January 4, 2012
URMILA Vs. STATE OF RAJASTHAN
September 5, 2012
USHA DEVI & ORS Vs. KUMAR CONSTRUCTION & ANR
March 13, 2012
USMAN Vs. STATE OF RAJ
April 24, 2012
UTTAM CHAND Vs. GULAB CHAND
August 27, 2012
UTTAM CHAND Vs. CIVIL JUDGE
May 18, 2012
UTTAM KUMAR Vs. SAMOO DEVI AND ORS
February 9, 2012
VAGA RAM Vs. STATE OF RAJASTHAN
January 2, 2012
VAGJI Vs. STATE OF RAJASTHAN
January 2, 2012
VAMAN NARAIN GHIYA Vs. STATE OF RAJASTHAN
September 14, 2012
VAMAN NARAYAN GHIYA Vs. STATE OF RAJASTHAN
May 8, 2012
VANASTHALI TEXTILE INDUSTRIES LTD Vs. UNION OF INDIA
May 17, 2012
VANITA Vs. STATE OF RAJASTHAN
September 5, 2012
VARDA RAM Vs. LALIT KUMAR
August 13, 2012
VARDHMAN JAIN SHIKSHAN SANGH Vs. STATE OF RAJASTHAN
December 6, 2012
VARDHMAN JEWELLERS KUNWARIA PROPRIETOR BALWANT Vs. RAMCHANDRA
July 5, 2012
VARDHMAN SILK MILLS PVT LTD Vs. UNION BANK OF INDIA
May 16, 2012
VARSHA PALIWAL Vs. RAJASTHAN HIGH COURT & ORS.
April 17, 2012
VARUN ROADLINES PVT LTD Vs. REKHA AND ORS
September 4, 2012
VASUDEV Vs. NARMADA DEVI
September 4, 2012
VASUDEV KATARA Vs. STATE OF RAJASTHAN
September 6, 2012
VED PRAKASH Vs. HEMLATA
February 16, 2012
VED PRAKASH Vs. STATE OF RAJASTHAN
June 14, 2012
VED PRAKASH Vs. STATE OF RAJASTHAN AND ORS.
August 17, 2012
VEEKAY PLAST Vs. STATE OF RAJASTHAN AND OTHERS
February 15, 2012
VEEKAY PLAST PARTNERSHIP FIRM Vs. STATE
February 15, 2012
VEENA GUPTA Vs. THE STATE OF RAJASTHAN & ORS.
February 6, 2012
VEENITA MEENA Vs. MEMBER J.D.A. APPELLATE TRIBUNAL, JAIPUR
November 8, 2012
VEER SINGH ALIAS VEERU Vs. STATE OF RAJASTHAN
March 28, 2012
VENI RAM Vs. KANHAIYALAL
January 2, 2012
VENI RAM Vs. MUNICIPAL BOARD RAJSAMAND
May 19, 2012
VIBHA RAM Vs. UNION OF INDIA
May 4, 2012
VIDHYADHAR Vs. SESSION JUDGE
August 21, 2012
VIDYA DEVI Vs. MUKESH
February 21, 2012
VIJAY BURA PATASA UDHYOG Vs. STATE OF RAJ
August 8, 2012
VIJAY KRISHNA MEHTA Vs. STATE OF RAJ
May 28, 2012
VIJAY KUMAR Vs. STATE OF RAJ
May 18, 2012
VIJAY KUMAR Vs. STATE OF RAJASTHAN
July 6, 2012
VIJAY KUMAR Vs. STATE OF RAJASTHAN
August 3, 2012
VIJAY KUMAR Vs. STATE OF RAJASTHAN
April 16, 2012
VIJAY KUMAR Vs. JODHPUR VIDHYUT VITRAN NIGAM LTD
November 29, 2012
VIJAY KUMAR Vs. STATE OF RAJASTHAN AND ORS.
February 22, 2012
VIJAY KUMAR AHUJA Vs. OM PRAKASH
May 10, 2012
VIJAY KUMAR ARORA AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
May 8, 2012
VIJAY KUMAR DAMOR Vs. STATE OF RAJASTHAN
September 19, 2012
VIJAY KUMAR GAKKHAR Vs. STATE OF RAJASTHAN
April 23, 2012
VIJAY KUMAR RASTOGI Vs. STATE OF RAJASTHAN
February 23, 2012
VIJAY KUMAR RASTOGI Vs. STATE OF RAJASTHAN
March 23, 2012
VIJAY LAKSHMI @ ARCHANA Vs. JAGDISH CHANDRA
September 10, 2012
VIJAY LAXMI Vs. KAMLA DEVI & ORS
February 3, 2012
VIJAY LAXMI Vs. CIVIL JUDGE
August 13, 2012
VIJAY PAL Vs. SHIV DAYAL
October 9, 2012
VIJAY PAL SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
March 21, 2012
VIJAY PRAKASH SHARMA Vs. ADMINISTRATION & ESTABLISHMENT STANDING COMMITTEE
July 10, 2012
VIJAY RAJ SINGH Vs. STATE OF RAJASTHAN
October 31, 2012
VIJAY SETH AND ORS. Vs. STATE OF RAJASTHAN
April 26, 2012
VIJAY SHANKAR Vs. KAMLESH AND ANR
April 16, 2012
VIJAY SINGH Vs. INDRA SINGH
April 5, 2012
VIJAY SINGH Vs. BUDDHA
March 12, 2012
VIJAYWATI Vs. SIYAWATI & ANR.
December 5, 2012
VIJENDRA ALIAS GORKHA Vs. STATE OF RAJASTHAN
February 29, 2012
VIKAS BHAWAN GRIH NIRMAN SAHAKARI SAMITI LTD. Vs. JAIPUR DEVELOPMENT AUTHORITY AND ORS.
January 2, 2012
VIKAS BOOK LTD Vs. BANK OF BARODA, NEHRU PLACE, TONK ROAD, JAIPUR THROUGH ITS AUTHORIZED OFFICER CUM MANAGER
March 6, 2012
VIKAS KUMAR AGRAWAL AND ETC. ETC. Vs. STATE OF RAJASTHAN & ORS.
October 6, 2012
VIKAS KUMAR JHAKHAR AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
August 13, 2012
VIKAS TRADING CORPORATION JAIPUR Vs. UNION OF INDIA
April 5, 2012
VIKASH BAWEJA Vs. STATE OF RAJ
December 4, 2012
VIKRAM Vs. STATE OF RAJASTHAN
June 12, 2012
VIKRAM KUMAR YOGI Vs. THE STATE OF RAJASTHAN & ORS.
September 26, 2012
VIKRAM SINGH CHOUDHARY Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ORS.
September 25, 2012
VIKRAM SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN
September 3, 2012
VILAYAT KHAN Vs. STATE OF RAJASTHAN
February 9, 2012
VILLAGE PANCHAYAT JAGHINA Vs. CIVIL JUDGE (JR. DIV.) BHARATPUR AND ORS.
March 29, 2012
VIMAL CHAUDHARY Vs. STATE OF RAJASTHAN
May 31, 2012
VIMLA Vs. HARBHEJI
November 19, 2012
VIMLA Vs. HARBHEJI
August 6, 2012
VIMLA DEVI Vs. JHAMMAN LAL JAIN
March 22, 2012
VIMLA DEVI Vs. THE STATE OF RAJASTHAN & ORS.
November 29, 2012
VIMLESH JOSHI Vs. STATE OF RAJASTHAN
September 14, 2012
VINA DEVI Vs. STATE OF RAJASTHAN
September 12, 2012
VINEET KUMAR ALIAS RAJESH KUMAR Vs. STATE OF RAJASTHAN
July 31, 2012
VINOD ASWANI Vs. STATE OF RAJASTHAN & ORS.
April 2, 2012
VINOD DABODIYA Vs. STATE OF RAJASTHAN
September 17, 2012
VINOD KUMAR Vs. STATE OF RAJASTHAN AND ORS.
April 19, 2012
VINOD KUMAR Vs. STATE OF RAJASTHAN
February 7, 2012
VINOD KUMAR Vs. STATE OF RAJASTHAN
October 11, 2012
VINOD KUMAR Vs. STATE OF RAJASTHAN
February 28, 2012
VINOD KUMAR @ BINOD KUMAR Vs. COMMISSIONER OF INCOME TAX
March 16, 2012
VINOD KUMAR AGARWAL Vs. RENT APPELLATE TRIBUNAL
July 2, 2012
VINOD KUMAR AND OTHERS Vs. ORIENTAL INSURANCE COMPANY LTD AND ORS
February 15, 2012
VINOD KUMAR BHAMBOO AND ORS. Vs. RAJ UNIVERSITY OF HEALTH SCIENCE
September 11, 2012
VINOD KUMAR GOYAL Vs. ADDITIONAL SESSION JUDGE
November 21, 2012
VINOD KUMAR S/O NAND KISHORE AGRAWAL Vs. STATE OF RAJASTHAN
October 30, 2012
VINOD KUMAR SAINI Vs. STATE OF RAJASTHAN
February 27, 2012
VINOD RASEWAT Vs. STATE OF RAJASTHAN
October 6, 2012
VIPAN TAKSALI Vs. GULWANTI DEVI
February 2, 2012
VIPIN JAIN Vs. BHAGWANDAS
September 7, 2012
VIPUL JOSHI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
March 21, 2012
VIRENDRA AND ORS. Vs. ADDL. DISTRICT & SESSIONS JUDGE, HINDONCITY AND ORS.
February 2, 2012
VIRENDRA KUMAR Vs. STATE
June 18, 2012
VIRENDRA KUMAR Vs. GHANSHYAM SINGH
September 14, 2012
VIRENDRA KUMAR Vs. STATE OF RAJASTHAN AND ANOTHER
March 1, 2012
VIRENDRA KUMAR BHATIA Vs. STATE OF RAJASTHAN
November 2, 2012
VIRENDRA MODI Vs. STATE OF RAJ
September 11, 2012
VISHAL SHARMA Vs. REGISTRAR, RAJASTHAN TECHNICAL UNIVERSITY & ORS.
December 20, 2012
VISHNU CINEMA Vs. STATE OF RAJASTHAN & ORS
November 19, 2012
VISHNU DUTT SHARMA Vs. BHANWARI DEVI
July 4, 2012
VISHNU PRASAD SHARMA Vs. DURGA BAI
April 16, 2012
VISHNU SHARMA Vs. STATE OF RAJASTHAN
January 23, 2012
VISHNU VISSU Vs. STATE OF RAJASTHAN
April 3, 2012
VISHRAM S/O SHRI CHAITYA RAM Vs. BHAGANTI W/O VISHRAM
August 6, 2012
VISHRAM SINGH Vs. SMT. BHOLI BAI @ BHOLESHWARI @ KAMLESH
March 1, 2012
VITTHAL PRASAD Vs. STATE OF RAJASTHAN
September 10, 2012
VIVEK CHORDIA Vs. STATE OF RAJASTHAN
April 27, 2012
VODAFONE DIGILINK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 30, 2012
WAJIRPUR GRAM SEVA SAHAKARI SAMITI LTD Vs. RAJASTHAN STATE COOPERATIVE TRIBUNAL
September 7, 2012
WASIM @ RAJU Vs. STATE OF RAJ & ORS
July 18, 2012
WASIM KHAN Vs. STATE OF RAJASTHAN
August 28, 2012
WATER METER READER ASSOCIATION Vs. STATE OF RAJASTHAN AND ORS.
January 9, 2012
WING COMMANDER ANUNAKSHA NANDY Vs. STATE OF RAJASTHAN
November 24, 2012
WIZARD INDIA PVT LTD Vs. ORIENTAL BANK OF COMMERCE
August 27, 2012
WOOD WORK HANDICRAFT ASSOCIATION Vs. STATE OF RAJASTHAN
June 19, 2012
Y P PESHWA Vs. UNION OF INDIA
April 11, 2012
YAR MOHAMMED Vs. STATE OF RAJ
July 13, 2012
YASHODA DEVI (SMT.) Vs. STATE OF RAJASTHAN
January 19, 2012
YASHODA KANWAR Vs. STATE OF RAJASTHAN
September 6, 2012
YASHOMITRA ARORA Vs. MOOL CHAND CHOUDHARY & ORS.
September 10, 2012
YASHWANT SINGH Vs. STATE OF RAJASTHAN & ORS
February 13, 2012
YASWANT KANWAR Vs. JDA
August 21, 2012
YOGENDRA SINGH SHEKHAWAT Vs. STATE
May 8, 2012
YOGENDRA TANEJA Vs. STATE OF RAJASTHAN
September 10, 2012
YOGESH KUMAR Vs. SANJAY KUMAR & ORS
December 6, 2012
YOGESH KUMAR ACHARYA Vs. STATE OF RAJASTHAN
April 2, 2012
YOGESH KUMAR SHARMA & OTHERS Vs. STATE OF RAJASTHAN & OTHERS
September 24, 2012
YOGITA Vs. RAMESH SINGH
July 30, 2012
ZAMINDRA TRANSPORT COOPERATIVE SOCIETY Vs. RAJENDRA SINGH ALIAS RAJA
February 14, 2012