Case Index

Title
Date
BALROOP YADAV Vs. STATE OF BIHAR
July 2, 2012
LALOO ROY SON OF LATE SIRI PRASAD Vs. STATE OF BIHAR
January 13, 2012
MEHRUN NISHA Vs. STATE OF BIHAR
October 9, 2012
NAKAT SAO ALIAS ANANDI SAO SON OF LATE RAM SAO Vs. ANUP SAO
April 26, 2012
1 MOSTT CHAMPA DEVI, W/O BACHCHE LAL RAI AND ORS Vs. STATE OF BIHAR AND ORS
March 2, 2012
4 THE COURT UPHOLDS THE OBJECTION OF THE STATE. THOSE WHO APPROACHED THE COURT FOR RELIEF IN TIME AND THOSE WHO GOKUL KUMAR DAS S/O LATE ACHUTA NAND DAS Vs. STATE OF BIHAR DID NOT, FORM SEPARATE CLASS. PARITY IN RELIEF CAN BE DENIED TO THEM ON THAT CLASSIFICATION. THE COURT DECLINES TO GRANT
April 20, 2012
A K UPADHYAY SON OF LATE S N UPADHYAY Vs. STATE OF BIHAR
March 23, 2012
A2Z INFRASTRUCTURE LTD. Vs. STATE OF BIHAR
May 18, 2012
AASHA GUPTA, WIFE OF LATE SUDHIR KUMAR GUPTA Vs. UNION OF INDIA
May 3, 2012
ABDUI KAIUM Vs. STATE OF BIHAR
February 24, 2012
ABDUL GAFFAR Vs. STATE OF BIHAR
November 23, 2012
ABDUL HAFEEZ Vs. STATE OF BIHAR
May 15, 2012
ABDUL HAFIZ S/O LATE NAZIR MIAN R/O MOHALLA Vs. BABU VISHAL MAHTO S/O LATE SHYAM NARAYAN MAHTO R/O MOHALLA
November 5, 2012
ABDUL MAROOF AND ORS. Vs. RAM SUNDER SAH AND ANR.
August 31, 2012
ABDUL RAHIM Vs. STATE OF BIHAR
December 17, 2012
ABDUL SAMAD ANSARI SON OF ABDUL AZIZ ANSARI Vs. STATE OF BIHAR
July 3, 2012
ABDUL SATTAR Vs. STATE OF BIHAR
January 17, 2012
ABDULLAH ANSARI Vs. STATE OF BIHAR
September 7, 2012
ABHA SINHA Vs. STATE
July 13, 2012
ABHAY KUMAR CHATTERJEE @ ABHAY KUMAR UPADHAYA @ ABHAY KR.UPADHAYA Vs. STATE OF BIHAR
December 5, 2012
ABHAY NATHJHA S/O SHRI BISHWANATH JHA Vs. BIHAR SCHOOL EXAMINATION BOARD
December 19, 2012
ABHIMANYU PRASAD SINGH Vs. STATE OF BIHAR
February 29, 2012
ABHIRAM SINGH Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST
September 24, 2012
ABHISEKH RAJ Vs. STATE OF BIHAR
January 27, 2012
ABHISHEK KUMAR Vs. THE STATE OF BIHAR
July 6, 2012
ABHISHEK KUMAR ALIAS SANTOSH Vs. ANSHUMAN SINGH
January 3, 2012
ADAM MEDIA & RECREATION PRIVATE LIMITED Vs. STATE OF BIHAR
June 29, 2012
ADITYA PRASAD SINGH SON OF LATE JAGNARAYAN SINGH Vs. STATE OF BIHAR
February 9, 2012
AFTAB AHMAD Vs. ADMINISTRATOR, BIHAR STATE ROAD TRANSPORT CORPORATION
August 28, 2012
AHMAD ABDUIIAH Vs. STATE OF BIHAR
June 25, 2012
AHMED ANSARI Vs. NAZMUL HODA ANSARI
April 30, 2012
AIJ-PT 1736018 GOKUL KUMAR DAS S/O LATE ACHUTA NAND DAS Vs. STATE OF BIHAR PATNA HIGH COURT
August 1, 2012
AIRPORT AUTHORITY OF INDIA THROUGH ITS DIRECTOR MR ARVIND DUBEY JAI PRAKASH NARAYAN INTERNATIONAL AIRPORT PATNA Vs. RAMAKANT SINGH SON OF LATE RAM KHELAWAN SINGH
March 20, 2012
AJAY CHAUHAN Vs. STATE OF BIHAR
April 25, 2012
AJAY CHOUDHARY Vs. THE STATE OF BIHAR & ANR.
November 26, 2012
AJAY KUMAR JHUNJHUNWALA SON OF SRI LOK NATH JHUNJHUNWALA MANAGING DIRECTOR Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN VIDYUT BHAWAN BAILEY ROAD PATNA
June 27, 2012
AJAY KUMAR PRASAD Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
October 11, 2012
AJAY KUMAR PRASAD Vs. STATE OF BIHAR
August 27, 2012
AJAY KUMAR PRASAD AND OTHERS Vs. STATE OF BIHAR AND OTHERS
February 17, 2012
AJAY KUMAR SINGH @ AJAY KUMAR SINGH MAHTO Vs. STATE OF BIHAR
December 10, 2012
AJAY SINGH Vs. STATE OF BIHAR
April 16, 2012
AJIT KUMAR SINGH @ SIYA RAM SINGH Vs. SMT. KAUSHALYA DEVI AND ORS.
September 4, 2012
AJIT SINGH SON OF SHIV NATH SINGH Vs. STATE OF BIHAR
October 8, 2012
AKBAR ALI SAMIMAPUR POST OFFICE SALIMPUR POLICE STATION Vs. STATE OF BIHAR
February 16, 2012
AKHILESH KUMAR SINGH Vs. STATE OF BIHAR
September 12, 2012
AKHILESH NARAYAN SINGH Vs. STATE OF BIHAR
August 27, 2012
AKHTAR ANSARI SON OF LATE ABDUL AZIZ ANSARI Vs. MUSTAFA ANSARI SON OF LATE NABI HASAN
April 3, 2012
AKHTAR S/O MD SULTAN Vs. STATE OF BIHAR
April 11, 2012
AKHTAR SAH @ AKHTAR HUSSAIN Vs. HASAMUDDIN SAH @ HASAMUDDIN SAH
January 31, 2012
ALAKH KUMAR SINHA S/O SRI GOPAL PRASAD AMBASTA Vs. STATE OF BIHAR
March 29, 2012
ALAMGIR Vs. STATE OF BIHAR
June 26, 2012
ALFRED BERNARD THAKUR Vs. MERY HILARIAN BERNARD
August 8, 2012
ALI AHMAD SIDDIQUE Vs. STATE OF BIHAR AND ORS
December 7, 2012
ALI HUSSAIN MIAN @ ALI HUSSAIN, AND ORS Vs. STATE OF BIHAR AND ORS
May 9, 2012
ALI MUZAFFAR Vs. THE STATE OF BIHAR
April 12, 2012
ALIM JANG KHAN S/O LATE MD. YUNUS JUNG KHAN Vs. STATE OF BIHAR
April 24, 2012
ALL INDIA PET COKE CALCINERS ASSOCIATION Vs. UNION OF INDIA THROUGH SECRETARY
September 18, 2012
ALOK BAJPAYEE Vs. STATE OF BIHAR
March 23, 2012
ALPANA DEVI Vs. STATE OF BIHAR
March 6, 2012
AMAN GUPTA Vs. STATE OF BIHAR
September 28, 2012
AMAR PRASAD @ AMAR MISTRY & ORS. Vs. LALLU SAH & ORS.
August 1, 2012
AMARJIT SAH, S/O SESHNATH SAH Vs. STATE OF BIHAR
December 14, 2012
AMARNATH JHA Vs. STATE OF BIHAR
August 28, 2012
AMARNATH JHA SON OF CHULHAI JHA Vs. STATE OF BIHAR THROUGH THE SECRETARY DEPARTMENT OF HEALTH MEDICAL EDUCATION AND FAMILY WELFARE GOVT OF BIHAR PATNA
February 8, 2012
AMBIKA PANDEY SON OF LATE RAMJAG PANDEY, RESIDENT OF VILLAGE-BADIHA, P.S.-INDRAPURI, DISTRICT-ROHTAS Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, WATER RESOURCES DEPARTMENT, SINCHAI BHAWAN, PATNA & ORS.
April 11, 2012
AMBIKA RAJAK Vs. STATE OF BIHAR
March 13, 2012
AMBO SHARMA, SON OF SHRI PREM SHARMA, RESIDENT OF VILLAGE MATHAR, POLICE STATION KHAGARIA, DISTRICT KHAGARIA Vs. THE STATE OF BIHAR
December 11, 2012
AMBULANCE ACCESS FOUNDATION INDIA Vs. UNION OF INDIA
January 11, 2012
AMINUDDIN Vs. MAHAVIR JEE
June 18, 2012
AMIR CHAND MAHTO Vs. STATE OF BIHAR
February 17, 2012
AMIT KUMAR Vs. STATE OF BIHAR
July 24, 2012
AMIT KUMAR ALIAS GULETAN SON OF MOHAN SINHA Vs. STATE OF BIHAR
July 16, 2012
AMIT KUMAR LAL ALIAS AMIT KUMAR SINHA S/O SRI SUNIL LAL R/O TIKAITPUR Vs. STATE OF BIHAR
March 29, 2012
AMIT KUMAR SINGH Vs. M/S. HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS.
November 7, 2012
AMITA CHOUDHARY WIDOW OF LATE RADHA RAM CHOUDHARY Vs. KAPILDEO SINGH S/O LATE NAMDHARI SINGH
March 1, 2012
AMITABH BACHAN @ AMITABH BACHAN RAM Vs. STATE OF BIHAR
April 24, 2012
AMITABH KUMAR Vs. STATE OF BIHAR
April 11, 2012
AMITABH SINHA S/O SHRI AKHOURI HARSHVARDHAN SINHA Vs. STATE OF BIHAR
July 19, 2012
AMITESHWAR DAYAL Vs. SHAMBHU DAYAL
March 27, 2012
AMRENDRA DHWAJ SINGH AND ANR. Vs. PREM KUMAR SINGH AND ORS.
August 27, 2012
AMRENDRA KUMAR SINGH Vs. STATE OF BIHAR
September 24, 2012
AMRENDRA KUMAR SUMAN SON OF SRI BHUNESHWAR SHARMA Vs. STATE OF BIHAR
February 16, 2012
AMRITA BHUSHAN Vs. THE CHAIRMAN, CANARA BANK & ORS.
December 11, 2012
ANAND MISHRA SON OF KRIPA SHANKAR MISHRA RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
September 14, 2012
ANANDI PRASAD SINGH Vs. STATE OF BIHAR
July 23, 2012
ANANDI SAH SON OF SHRI BHOLA SAH Vs. STATE OF BIHAR
May 7, 2012
ANANDI YADAV Vs. STATE OF BIHAR
July 16, 2012
ANANDI YADAV, SON OF LATE BALDEO YADAV & OTHERS Vs. STATE OF BIHAR
March 6, 2012
ANANT JHA Vs. STATE OF BIHAR THROUGH THE SECRETARY URBEN DEVELOPMENT
March 1, 2012
ANANT KUMAR BRAHMCHARI Vs. STATE OF BIHAR
January 24, 2012
ANANT PRASAD GUPTA Vs. THE STATE OF BIHAR AND ORS.
July 23, 2012
ANGAD SINGH KUSHWAHA Vs. STATE OF BIHAR
January 12, 2012
ANIL KUMAR JHA Vs. STATE OF BIHAR
January 17, 2012
ANIL KUMAR MISHRA Vs. STATE OF BIHAR
September 14, 2012
ANIL KUMAR SINGH Vs. STATE OF BIHAR
October 9, 2012
ANIL KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
September 7, 2012
ANIL KUMAR SINHA SON OF SRI RAM NANDAN PRASAD SINHA Vs. REGIONAL MANAGER CENTRAL BANK OF INDIA REGIONAL OFFICE PATNA
May 11, 2012
ANIL KUMAR, SON OF SRI AYODHYA KUMAR Vs. RAMUDAY SINGH SON OF LATE UCHIT SINGH
April 25, 2012
ANIL RAM Vs. STATE OF BIHAR
July 19, 2012
ANITA THAKUR Vs. DEEPAK KUMAR JHA
May 8, 2012
ANJANI KUMAR CHAUDHARY Vs. STATE OF BIHAR
February 23, 2012
ANJU KUMAR @ ANJU KUMAR S/O LATE KAMESHWAR PRASAD Vs. STATE OF BIHAR
October 4, 2012
ANJU KUWAR @ ANJU DEVI W/O LATE ASHOK PARSAD Vs. STATE OF BIHAR
April 9, 2012
ANNAPURNA DEVI Vs. STATE OF BIHAR
February 24, 2012
ANNU KUMARI Vs. STATE OF BIHAR
March 1, 2012
ANSHUMALI SINGH & ORS. Vs. THE BHUPENDRA NARAYAN MANDAL UNIVERSITY & ORS.
August 16, 2012
ANTU SINGH Vs. STATE OF BIHAR
November 7, 2012
ANUJA CHOUDHARY Vs. STATE OF BIHAR
February 17, 2012
ANUP KUMAR UPADHYAYQ Vs. STATE OF BIHAR
April 12, 2012
ANUP YADAV SON OF NIHCHAL YADAV Vs. STATE OF BIHAR
January 2, 2012
ANUSHA KUMARI Vs. STATE OF BIHAR
February 2, 2012
ANWAR SAHalias ANWAR ALI Vs. STATE OF BIHAR
January 31, 2012
AQIQUR REHMAN Vs. HUSBUL NISHA
April 24, 2012
ARBIND CHIMANLA SHAH Vs. THE STATE OF BIHAR AND ANR.
September 14, 2012
ARBIND KUMAR Vs. STATE OF BIHAR
November 23, 2012
ARBIND KUMAR ALIAS SETHI KUMAR ALIAS SETHIA Vs. STATE OF BIHAR
March 27, 2012
ARBIND KUMAR SINGH Vs. STATE OF BIHAR
January 6, 2012
ARJUN PASI AND ORS Vs. STATE OF BIHAR
June 29, 2012
ARJUN PRASAD SINGH Vs. STATE OF BIHAR
February 14, 2012
ARJUN PRASAD SINHA Vs. STATE OF BIHAR
September 5, 2012
ARJUN YADAV Vs. STATE OF BIHAR
August 27, 2012
ARJUNA PRASAD Vs. MOHAN PRASAD
October 10, 2012
ARTI DEVI Vs. THE STATE OF BIHAR & ORS.
September 25, 2012
ARTI KUMARI Vs. DISTRICT TEACHERS APPOINTMENT
March 13, 2012
ARUN GUPTA @ ARUN KR. GUPTA & ANR. Vs. THE STATE OF BIHAR THROUGH SECRETARY, LAW DEPARTMENT, GOVT. OF BIHAR & ORS.
September 3, 2012
ARUN KUMAR BARNWAL Vs. DHRUB PRASAD
April 9, 2012
ARUN KUMAR JHA S/O LATE KHUDNESHWAR JHA Vs. STATE OF BIHAR
September 10, 2012
ARUN KUMAR SINGH Vs. STATE OF BIHAR
January 23, 2012
ARUN KUMAR SINGH Vs. STATE OF BIHAR
October 30, 2012
ARUN KUMAR SINGH Vs. PATNA MUNICIPAL CORPORATION
October 11, 2012
ARUN KUMAR SINGH SON OF LALITA SINGH Vs. INDIRA DEVI WIFE OF BIPIN PRASAD SINGH DAUGHTER OF LATE LAL BABU SINGH
March 2, 2012
ARUN KUMAR SINHA Vs. STATE OF BIHAR
February 14, 2012
ARUN KUMAR VERMA Vs. STATE OF BIHAR
July 24, 2012
ARUN PRASAD Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
January 20, 2012
ARUN SAFI S/O SRI JHAMELI SAFI Vs. STATE OF BIHAR
April 30, 2012
ARUN SINGH Vs. STATE OF BIHAR
April 12, 2012
ARUN VISHWAKARMA @ ARUN KUMAR Vs. BINITA KUMARI AND ORS
March 12, 2012
ARVIND KUMAR SHARMA Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HEALTH DEPARTMENT, GOVT. OF BIHAR, PATNA & ORS.
May 10, 2012
ARVIND KUMAR SON OF LATE LAKH PAT SHARMA Vs. STATE OF BIHAR
January 18, 2012
AS MOHAMMAD Vs. STATE OF BIHAR
August 9, 2012
ASHA DEVI Vs. DEEPAL RAI
April 16, 2012
ASHA DEVI Vs. STATE OF BIHAR
July 24, 2012
ASHA KUMARI D/O SHRI RAM CHANDRA SINGH R/O VILL. AND P.O. BASUA, P.S. AURAI, DISTT. Vs. THE STATE OF BIHAR
December 4, 2012
ASHA RANI Vs. STATE OF BIHAR
July 6, 2012
ASHA SHRIVASTAVA W/O SHRI DHANANJAY PRASAD SHRIVASTAVA Vs. STATE OF BIHAR
December 19, 2012
ASHFAQ AHMAD KHAN AND ORS. Vs. THE STATE OF BIHAR AND ANR.
September 20, 2012
ASHIRVAD ENTERPRISES PVT LTD Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL EASTERN ZONAL BENCH KOLKATA
March 14, 2012
ASHLOKA DEVI W/O LATE GAYA @ GAYA SINGH Vs. BIHAR STATE ELECTRICITY BOARD, PATNA, THROUGH ITS SECRETARY
March 15, 2012
ASHOK KUMAR Vs. STATE OF BIHAR
October 19, 2012
ASHOK KUMAR @ ASHOK PRASAD Vs. BIHAR STATE ROAD TRANSPORT CORPORATION & ORS.
March 2, 2012
ASHOK KUMAR AGRAWAL Vs. STATE OF BIHAR
September 5, 2012
ASHOK KUMAR CHOUDHARY SON OF SRI BASANT KUMAR CHOUDHARY Vs. STATE OF BIHAR
February 6, 2012
ASHOK KUMAR PANDEY, CLAIMING HIMSELF AS ADOPTED SON OF LATE PANDEY AMBIKA PRASAD Vs. RAJESH KUMAR SINHA
August 3, 2012
ASHOK KUMAR RAY Vs. STATE OF BIHAR
October 5, 2012
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
July 27, 2012
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
March 23, 2012
ASHOK KUMAR SINGH Vs. THE STATE OF BHIHAR & ORS.
March 15, 2012
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
August 28, 2012
ASHOK KUMAR SINGH SON OF MAHENDRA SINGH Vs. STATE OF BIHAR
February 21, 2012
ASHOK KUMAR SON OF SRI RAGHUNATH PRASAD Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
September 13, 2012
ASHOK PASWAN SON OF LATE MOHINI MOHAN PASWAN Vs. STATE OF BIHAR
July 26, 2012
ASHOKA AUTO SERVICE Vs. INDIAN OIL CORPORATION LTD.
January 12, 2012
ASHUTOSH KUMAR Vs. STATE OF BIHAR
November 1, 2012
ASHWENDRA KUMAR Vs. STATE OF BIHAR
March 26, 2012
ASHWINI KUMAR CHOUBEY Vs. STATE OF BIHAR
October 4, 2012
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. KATIHAR MEDICAL COLLAGE
March 19, 2012
ASSOCIATED CEMENT COMPANY @ ACC LTD. Vs. THE UNION OF INDIA
August 13, 2012
ATUL RAO Vs. STATE OF BIHAR
February 24, 2012
AWADH BIHARI OJHA Vs. BIHAR STATE HOUSING BOARD THROUGH ITS MANAGING DIRECTOR MANGLES ROAD P S KOTWALI DISTRICT PATNA
February 27, 2012
AWADH BIHARI RAI Vs. THE STATE OF BIHAR AND ORS.
March 5, 2012
AWADHESH KUMAR Vs. STATE OF BIHAR
August 14, 2012
AWADHESH KUMAR Vs. UNION OF INDIA
July 5, 2012
AWADHESH PRASAD Vs. THE STATE OF BIHAR AND ORS.
July 25, 2012
AWADHESH PRASAD SHARMA, SON OF LATE CHAMARI SINGH Vs. STATE OF BIHAR
May 3, 2012
AWADHESH YADAV Vs. THE STATE OF BIHAR
August 23, 2012
AWADHESH YADAV & ANR, Vs. STATE OF BIHAR
March 7, 2012
AZAD ALIAS NARESH KR AZAD Vs. STATE OF BIHAR
May 14, 2012
AZAZ KHAN Vs. UNION OF INDIA
April 27, 2012
B M NATIONAL INSURANCE COMPANY LTD Vs. AMRIKA DEVI
October 8, 2012
B S FOOD Vs. MESSERS JIYAJEE RAO COTTON MIL
January 3, 2012
B VIJAY KUMAR S/O LATE L.G BALAKRISHNAN Vs. STATE OF BIHAR
June 20, 2012
B.N.PRASAD Vs. STATE OF BIHAR
July 4, 2012
BABAN BAITHA SON OF LATE KAPOOR CHAND BAITHA, RESIDENT OF VILLAGE-RAHANFPUR, P.S.-GARKHA, DISTRICT-SARAN Vs. THE STATE OF BIHAR & ORS.
July 27, 2012
BABINA DEVI Vs. RUBI DEVI
February 27, 2012
BACHAI RAM Vs. STATE OF BIHAR
February 9, 2012
BACHAN SINGH Vs. STATE OF BIHAR
October 5, 2012
BACHCHUalias JAI PRAKASH KURAIL Vs. STATE OF BIHAR
January 31, 2012
BACHHI DEVI & ORS Vs. MADHO SINGH & ORS
April 17, 2012
BACHI DEVI WIFE OF NAGINA SAO RESIDENT OF MOHALLA Vs. STATE OF BIHAR
July 19, 2012
BADRI RISHIDEO S/O LATE CHALITAR RISHI R/O VILL.-BIRPUR, P.O.-POKHARIYA, P.S.-SADAR (O.P.), PURNEA, DISTT.-PURNEA Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, FOOD AND CONSUMER PROTECTION DEPARTMENT OLD SECRETARIAT, PATNA & ORS.
August 8, 2012
BADRI SINGH @ BADRI KOERI AND ORS Vs. STATE OF BIHAR
October 8, 2012
BAGEDAN BIND Vs. STATE OF BIHAR
September 3, 2012
BAIDYA NATH MAHTO Vs. DHANNU YADAV
December 17, 2012
BAIDYANATH PRASAD SINHA Vs. STATE OF BIHAR THROUGH THE COMMISSIONER AND SECRETARY
September 10, 2012
BAIJ NATH SINGH Vs. STATE OF BIHAR
January 6, 2012
BAIJNATH MADASIA AND ORS. Vs. THE STATE OF BIHAR AND ANR.
May 15, 2012
BAIJNATH PRASAD BANARSI Vs. TRIVENI DEVI
February 7, 2012
BAIJU SAH SON OF NARAIN SAH Vs. STATE OF BIHAR
March 13, 2012
BAJRANG DEO NARAIN SINHA Vs. STATE OF BIHAR
July 5, 2012
BAJRANG DEO NARAYAN SINHA Vs. STATE OF BIHAR
April 5, 2012
BAL KRISHNA PRASAD Vs. STATE OF BIHAR
October 12, 2012
BAL KRISHNA SINGH S/O LATE HARI BALLABH PRASAD SINGH Vs. UNION OF INDIA WITH
March 27, 2012
BAL MANOHAR JALAN Vs. BRAJ NANDAN SAHAY
April 3, 2012
BALACHANDRAN THE CHAIRMAN BANK OF INDIA Vs. STATE OF BIHAR
May 15, 2012
BALDEO CHOUDHARY Vs. STATE OF BIHAR
March 19, 2012
BALENDU BHARTI, SON OF YASHWANT SINGH Vs. STATE OF BIHAR
May 10, 2012
BALESHWAR SINGH SHYAM SINGH Vs. AJAY PRASAD BAKELAL SAO
July 13, 2012
BALESHWAR YADAV SON OF SOMAR YADAV Vs. STATE OF BIHAR
August 3, 2012
BALIRAM THAKUR, TARKESHWAR THAKUR, RAMYASH THAKUR Vs. STATE OF BIHAR
October 17, 2012
BALISTER MAHTO Vs. UNION OF INDIA
February 23, 2012
BALISTER SINGH Vs. STATE OF BIHAR
September 11, 2012
BALLAM BHARTI Vs. STATE OF BIHAR
March 14, 2012
BALRAM MANDAL Vs. STATE OF BIHAR
July 24, 2012
BANSIDHAR RAI SON OF SITARAM RAI RESIDENT OF VILLAGE CHUNU P S BUXAR Vs. STATE OF BIHAR THROUGH THE COMMISSIONER AND SECRETARY TO HOME DEPARTMENT GOVERNMENT OF BIHAR PATNA
April 4, 2012
BANSIDHAR TIWARI Vs. THE STATE OF BIHAR AND ORS.
May 7, 2012
BANSROPAN CHOUDHARY SON OF LATE BHAGWAT CHOUDHARY Vs. STATE OF BIHAR
January 5, 2012
BANWARI LAL BANKA SON OF LATE CHANDI PRASAD BANKA Vs. STATE OF BIHAR
February 27, 2012
BANWARI LAL SHARMA AND ANR Vs. STATE OF BIHAR AND ANR
October 17, 2012
BARPHATI MIAN Vs. STATE OF BIHAR
September 4, 2012
BARUN KUMAR SINGH SON OF MONOJ MOHAN SINGH Vs. STATE OF BIHAR
January 27, 2012
BASANT KUMAR SINGH Vs. STATE BANK OF INDIA
October 15, 2012
BASMATI DEVI Vs. ANJU KUMARI
April 12, 2012
BASNATI DEVI Vs. MD. RAFIQUE AND OTHERS
December 6, 2012
BASUDEO MAHTO Vs. STATE OF BIHAR
April 30, 2012
BASUDEO PRASAD Vs. STATE OF BIHAR : EXECUTIVE ENGINEER
June 26, 2012
BASUDEO PRASAD Vs. STATE OF BIHAR
August 2, 2012
BASUDEO PRASAD S/O LATE DHANO SAH Vs. STATE OF BIHAR THROUGH THE SECRETARY DEPTT OF ROAD CONSTRUCTION GOVT OF BIHAR PATNA
June 26, 2012
BELSUND SUGAR COMPANY LTD Vs. PURUSHOTTAM HISARIYA
November 8, 2012
BENGALI SINGH @ SATYANARAYAN SINGH Vs. GIRIJA SINGH
October 18, 2012
BHAGWAN LAL JHA Vs. STATE OF BIHAR
March 13, 2012
BHAGWAN SINGH Vs. MANAGING DIRECTOR, CENTRAL WAREHOUSING CORPORATION AND ORS.
July 12, 2012
BHAGWAT RAI, SON OF MAURAJ RAI Vs. STATE OF BIHAR
November 29, 2012
BHAGWAT SINGH, SON OF DOMAN SINGH Vs. STATE OF BIHAR
October 1, 2012
BHAGWATIA DEVI W/O MOTI LAL Vs. ARJUN PRASAD THATHERA
July 26, 2012
BHAGYAMANI DEVI Vs. SHEO KESHARA DEVI
April 3, 2012
BHAJAN CHURIHARA SON OF GOVIND CHURIHARA Vs. STATE OF BIHAR
February 15, 2012
BHAJO RAM SON OF GUHAN RAM RESIDENT OF VILLAGE SARAURA Vs. STATE OF BIHAR
March 29, 2012
BHARAT BHAWAN & ANR. Vs. THE STATE OF BIHAR & ORS.
August 23, 2012
BHARAT JEE Vs. STATE OF BIHAR
October 18, 2012
BHARAT MANDAL Vs. STATE OF BIHAR
February 7, 2012
BHARAT PRASAD Vs. STATE OF BIHAR WITH
June 20, 2012
BHARAT PRASAD S/O LATE KHUBLAL PRASAD Vs. STATE OF BIHAR
June 20, 2012
BHARAT RAM Vs. THE UNION OF INDIA THROUGH THE DIRECTOR
March 28, 2012
BHARAT SANCHAR NIGAM LIMITED Vs. SUDAMA SINGH
March 21, 2012
BHARAT SINGH Vs. STATE OF BIHAR
January 10, 2012
BHARAT SINGH Vs. DUDRA DEO SINGH
November 5, 2012
BHARAT YADAV Vs. STATE OF BIHAR
February 29, 2012
BHAROSHA MISTRI SON OF DOMAN MISTRI Vs. STATE OF BIHAR
October 8, 2012
BHAVESH KUMAR SAHU Vs. STATE OF BIHAR
June 20, 2012
BHEEM PRASAD Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, PUBLIC HEALTH ENGINEERING DEPARTMENT, GOVERNMENT OF BIHAR & ORS.
July 16, 2012
BHETHO YADAV ALIAS METHO YADAV ALIAS BHEDO YADAV Vs. STATE OF BIHAR
September 27, 2012
BHIGUNATH TIWARI Vs. BISHUNDEO TIWARI
July 6, 2012
BHIM SINGH ALIAS JITENDRA SINGH Vs. STATE OF BIHAR
February 6, 2012
BHIRGUN JEE PRASAD Vs. STATE OF BIHAR
October 4, 2012
BHIRGUN MIAN, SON OF ABID MIAN Vs. STATE OF BIHAR
September 19, 2012
BHOLA CHAUHAN SON OF SRI DILIP CHAUHAN Vs. UNION OF INDIA REPRESENTED THROUGH THE GENERAL MANAGER EAST CENTRAL RAILWAY HAZIPUR BIHAR)
May 4, 2012
BHOLA PRASAD SINGH Vs. STATE OF BIHAR
March 2, 2012
BHOLA SAW ALIAS BHOLA KUMAR GUPTA S/O SRI OM SAW Vs. STATE OF BIHAR
October 10, 2012
BHOLA TIWARY SON OF SHRI GOPAL TIWARY, RESIDENT OF VILLAGE MADHOPUR FULWARIA, P.S. RAJPUR, DISTRICT EAST CHAMPARAN Vs. THE STATE OF BIHAR
February 22, 2012
BHOLA YADAV SON OF MISHRI YADAV, Vs. THE STATE OF BIHAR
April 18, 2012
BHUAR MIAN ALIAS SAFIQUE MIAN Vs. STATE OF BIHAR
August 6, 2012
BHUBNESHWARI PRASAD SINGH AND ORS Vs. STATE OF BIHAR
October 11, 2012
BHUNESHWAR CHAUHAN Vs. STATE OF BIHAR
October 9, 2012
BHUSHAN PRASAD Vs. STATE OF BIHAR
April 9, 2012
BHUTHUR RAI Vs. MAHADEO RA
May 1, 2012
BIBHUTI ANAND Vs. STATE OF BIHAR
June 27, 2012
BIBI NOORI KHATOON Vs. STATE OF BIHAR
March 6, 2012
BIBI UMAINTUN NISA Vs. BIBI NASIBA KHATOON & ANR.
September 21, 2012
BIHAR RAJYA PUL NIRMAN LTD THROUGH ITS MANAGING DIRECTOR SARDAR PATEL MARG OF MANGLES ROAD PATNA Vs. PILE ENGINEERING INDIA P LTD THROUGH ITS MANAGING DIRECTOR SRI MANORANJAN KUMAR SINHA NEW DAK BUNGLOW ROAD PATNA
February 16, 2012
BIHAR RAJYA PUL NIRMAN NIGAM LIMITED Vs. BIHAR RAJYA PUL NIRMAN NIGAM LIMITED
September 6, 2012
BIHAR RAJYA SAHKARI BHUMI VIKAS BANK SAMATI Vs. STATE OF BIHAR
October 19, 2012
BIHAR SCHOOL EXAMINATION BOARD SINHA LIBRARY ROAD PATNA THROUGH ITS SECRETARY Vs. UNION OF INDIA THROUGH THE SECRETARY LAW AND JUSTICE GOVERNMENT OF INDIA NEW DELHI
February 9, 2012
BIHAR STATE BAR COUNCIL AND ANR. Vs. THE NEW INDIA ASSURANCE COMPANY LTD. AND ORS.
December 6, 2012
BIHAR STATE BOARD OF RELIGIOUS TRUST Vs. MAHANTH SHYAM SUNDER DAS
April 18, 2012
BIHAR STATE CO-OPERATIVE BANK LTD. Vs. UNION OF INDIA
June 29, 2012
BIHAR STATE CO-OPERATIVE LAND DEVELOPMENT BANK LIMITED Vs. UNION OF INDIA
August 28, 2012
BIHAR STATE ELECTRICITY BOARD Vs. BIHAR STATE HUMAN RIGHTS
June 29, 2012
BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD Vs. JIYAJEE RAO COTTON MILLS LTD BIRLANAGAR M P
January 3, 2012
BIHAR STATE HOUSING BOARD AND ORS Vs. SHIVENDRA KUMAR AND ORS
July 30, 2012
BIHAR STATE KHADI & VILLAGE INDUSTRIES BOARD Vs. STATE OF BIHAR
October 10, 2012
BIHAR STATE MINERAL DEVELOPMENT CORPORATION Vs. MONNET ISPAT & ENERGY LIMITED
August 30, 2012
BIHAR STATE SUNNI WAQF BOARD Vs. ABDUL RAUF
April 30, 2012
BIJAY LAXMI KUMAR Vs. SHYAMA DEVI
July 3, 2012
BIJENDRA MAHTO SON OF LATE DEONARAIN MAHTO Vs. STATE OF BIHAR
July 16, 2012
BIKAS CHANDRA KUMAR Vs. STATE OF BIHAR
February 7, 2012
BIKAU SAHU @ B. SAHU Vs. THE STATE OF BIHAR AND ANR.
December 6, 2012
BILAS SAH, SON OF DHARISHAN SAH Vs. STATE OF BIHAR
July 13, 2012
BILASH SAH SON OF LATE SURAJ SAH Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY
August 24, 2012
BIMAL RAI Vs. STATE OF BIHAR
August 24, 2012
BIMALENDU SHEKHAR JHA Vs. THE STATE OF BIHAR & ANR.
August 22, 2012
BINAY KUMAR Vs. STATE OF BIHAR
April 27, 2012
BINDA CHOUDHARY Vs. STATE OF BIHAR
September 21, 2012
BINDA GOPE Vs. STATE OF BIHAR
May 8, 2012
BINDA RAM, SON OF LATE LALDHARI RAM Vs. STATE OF BIHAR
May 18, 2012
BINDESHWAR SAH Vs. THE UNION OF INDIA
June 25, 2012
BINDESHWARI PANDEY Vs. RAMAWATI DEVI
August 28, 2012
BINDESHWARI SINGH Vs. STATE OF BIHAR
October 18, 2012
BINDESHWARI SINGH VIDYARTHI Vs. BIHAR STATE HOUSING BOARD & ORS.
June 25, 2012
BINDESHWARI THAKUR S/O LATE GHAR BHARAN THAKUR Vs. STATE OF BIHAR
February 10, 2012
BINNY SHARMA WIFE OF LATE DHARMENDRA KUMAR Vs. OM PRAKASH SON OF SRI NAND KISHORE
January 12, 2012
BINOD KUMAR @ BINOD KUMAR GUPTA Vs. STATE OF BIHAR
February 27, 2012
BINOD KUMAR CHAUDHARY Vs. PATNA MUNICIPAL COR & ORS & OTHERS
March 6, 2012
BINOD KUMAR JHA Vs. STATE OF BIHAR
December 17, 2012
BINOD KUMAR MORE Vs. STATE ELECTION COMMISSIONER
April 11, 2012
BINOD KUMAR SAH Vs. STATE OF BIHAR
February 2, 2012
BINOD KUMAR SAH S/O LATE LAXMI PRASAD SAH Vs. STATE OF BIHAR
January 31, 2012
BINOD KUMAR SAO @ SAH Vs. STATE OF BIHAR
October 4, 2012
BINOD KUMAR SINGH Vs. THE UNION OF INDIA
January 30, 2012
BINOD KUMAR SINGH Vs. UNION OF INDIA
June 30, 2012
BINOD KUMAR YADAV Vs. MANAGEMENT OF BANK OF BARODA
August 23, 2012
BINOD MANDAL Vs. STATE OF BIHAR
January 4, 2012
BINOD SHARMA Vs. STATE OF BIHAR
April 6, 2012
BIPAT SINGH Vs. STATE OF BIHAR
December 14, 2012
BIRA CHOUDHARY SON OF SHIV PUJAN CHOUDHARY Vs. STATE OF BIHAR
March 6, 2012
BIRENDRA KUMAR Vs. STATE OF BIHAR
March 23, 2012
BIRENDRA KUMAR SHARMA Vs. STATE OF BIHAR
March 2, 2012
BIRENDRA KUMAR SINGH S/O BABU LAL SINGH R/O VILLAGE - AHRAURA, P.S. AHRAURA, DISTRICT - MIRJAPUR ( U.P. ) Vs. UNION OF INDIA THROUGH COMMISSIONER OF CUSTOMS, CENTRAL REVENUE BUILDING, BIRCHAND PATEL PATH, PATNA, BIHAR, NAMELY SRI AJAY DIXIT, FATHERS NAME NOT KNOWN
September 6, 2012
BIRENDRA KUMAR VERMA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 6, 2012
BIRENDRA RAO SON OF LATE BABAN RAO Vs. STATE OF BIHAR
February 13, 2012
BIRENDRA SINGH KUSHWAHA Vs. STATE OF BIHAR
August 28, 2012
BIRENDRA SINGH, SON OF LATE LAL SAHAB SINGH Vs. STATE OF BIHAR
March 16, 2012
BIRENDRA VERMA SON OF LATE SEWAK MEHTA Vs. RAGHUBANSH PATHAK SON OF LATE KAPILDEO PATHAK, SEVAYAT SRI RADHA KRISHNA JEE MAHAROJ THAKURJEE
January 27, 2012
BIRESH PRASAD Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT & ORS.
March 19, 2012
BIRODHI PAL S/O BISHWANATH PALL Vs. STATE OF BIHAR
April 30, 2012
BISHESHWAR NATH SINGH Vs. STATE OF BIHAR
January 6, 2012
BISHESHWAR YADAV SON OF LATE CHAMRU YADAV Vs. RADHA KUER W/O LATE RAM LAKHAN YADAV
January 24, 2012
BISHNU CHANDRA PRASAD Vs. STATE OF BIHAR
August 3, 2012
BISHOP OF PATNA DIOCESE Vs. SECRETARY, MINISTRY OF DEFENCE GOVT. OF INDIA
September 20, 2012
BISHRAM SHARMA Vs. STATE OF BIHAR
August 30, 2012
BISHUNDEO GOPE ALIAS BISHUNDEO YADAV Vs. STATE OF BIHAR
March 2, 2012
BISHWA MITRA PD CHOUDHARY Vs. STATE OF BIHAR
December 14, 2012
BISHWAKARMA SINGH KUSHWAHA @ BISHWAKARMA SINGH Vs. THE STATE OF BIHAR AND ANR.
March 13, 2012
BISHWANATH SINGH SON OF RANGI SINGH Vs. STATE OF BIHAR
March 12, 2012
BRAHAMDEO PRASAD S/O LATE BANO MAHTO Vs. STATE OF BIHAR
December 14, 2012
BRAHMA GOPE Vs. STATE OF BIHAR
March 7, 2012
BRAHMA NAND SINGH @ KAKOO SINGH, S/O LATE SACHIDANAND SINGH Vs. STATE OF BIHAR AND ORS
August 30, 2012
BRAHMANAND MISHRA S/O LATE GAUTAM MISHRA, R/O VILLAGE-BHODASA, P.S.-EKMA, DISTRICT-SARAN AT CHAPRA Vs. VIVEKANAND MISHRA S/O SACHIDANAND MISHRA & ORS.
August 3, 2012
BRAHMANAND RAI Vs. STATE OF BIHAR
October 8, 2012
BRAHMDEO MANDAL Vs. STATE OF BIHAR
August 27, 2012
BRAJ BHUSHAN PRASAD SINHA Vs. STATE OF BIHAR
February 16, 2012
BRAJ KISHORE NARAYAN S/O LATE SADHU SINGH Vs. MAGADH UNIVERSIT, BODH GAYA
October 10, 2012
BRAJ KISHORE TIWARY Vs. STATE OF BIHAR
October 5, 2012
BRAJENDRA KUMAR SINHA Vs. STATE OF BIHAR
August 3, 2012
BRAJESH PRASAD SINGH Vs. STATE OF BIHAR
February 16, 2012
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD Vs. USHA DEVI WIFE OF DEO NARAYAN PRASAD RESIDENT OF MOHALLA ANAND BAZAR
March 26, 2012
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. SHANTI DEVI WIFE OF LATE BASNSHIDHAR SINGH
July 6, 2012
BRANCH MANAGER THE NEW INDIA ASSURANCE COMPANY LTD Vs. BANSHIDHAR PRASAD
April 30, 2012
BRANCH MANAGER THE UNITED INDIA INSURANCE COMPANY LTD Vs. USHA DEVI WIFE OF LATE ASHOK KUMAR GUPTA
January 19, 2012
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. GHAMANDI DASS SON OF LATE MUNGESHWAR DASS
January 27, 2012
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAJNI TIWARI WIFE OF LATE JYOTI BHUSHAN TIWARI
February 24, 2012
BRIJ KISHORE CHAUBEY Vs. RAM KARAN SINGH YADAV
December 7, 2012
BRIJNANDAN MAHTO SON OF MAHAVIR MAHTO Vs. STATE OF BIHAR
March 7, 2012
CANARA BANK SIWAN Vs. DECENT SAREES PALACE
January 23, 2012
CANARA BANK, PANJWARA BRANCH Vs. URMILA DEVI
November 8, 2012
CENTRAL COALFIELDS LIMITED HAVING ITS REGISTERED OFFICE AT DARBHANGA HOUSE Vs. ADITYA GLASS INDUSTRIES PVT LTD ADITYA NAGAR P O SUNDRIKARYA
March 21, 2012
CHAIRMAN MADHYA BIHAR GRAMIN BANK Vs. UNION OF INDIA
April 10, 2012
CHAIRPERSON NATIONAL COUNCIL FOR TEACHERS EDUCATION Vs. STATE OF BIHAR
August 23, 2012
CHAKRAPANI DUTTA DUBEY @ CHANDRAMANI DUBEY @ BACHA DUBEY AND ORS. Vs. BABU NAND DUBEY AND ORS.
June 25, 2012
CHAMAK LAL PASWAN SON OF LATE GAJO PASWAN Vs. STATE OF BIHAR
January 23, 2012
CHAMARI CHAUDHARY Vs. STATE OF BIHAR
April 18, 2012
CHAMPA DEVI W/O LATE BACHCHE LAL RAI Vs. STATE OF BIHAR
March 2, 2012
CHAMPA DEVI W/O LATE DASHRATH PASI AND ORS Vs. STATE OF BIHAR
July 19, 2012
CHAMRU RAM Vs. STATE OF BIHAR
January 5, 2012
CHAND MOHAMMAD Vs. STATE OF BIHAR
November 7, 2012
CHANDAN KUMAR BASU, I A S Vs. STATE OF BIHAR
July 18, 2012
CHANDARIK SAH ALIAS CHANDRIKA SAH SON OF LATE JANGBAHADUR SAH Vs. UNION OF INDIA REPRESENTED THROUGH THE GENERAL MANAGER EAST CENTRAL RAILWAY HAZIPUR
March 26, 2012
CHANDESHWAR SINGH YADAV Vs. STATE OF BIHAR THROUGH THE SECRETARY
February 7, 2012
CHANDRA BHUSHAN PASWAN Vs. STATE OF BIHAR
March 23, 2012
CHANDRA BIBHUTI PRASAD SINGH S/O LATE YADUNANDAN PRASAD SINGH Vs. STATE OF BIHAR
October 19, 2012
CHANDRA KESHWAR CHOUDHARY Vs. STATE OF BIHAR
May 16, 2012
CHANDRA KUMAR SINGH Vs. STATE OF BIHAR
February 14, 2012
CHANDRA MOHAN SINGH ALIAS AMBIKA S Vs. YAMUNA SINGH
February 23, 2012
CHANDRA MOULI CHOUHAN SON OF RAM LAGAL CHOUDHARY Vs. STATE OF BIHAR
July 9, 2012
CHANDRA PASWAN ALIAS RAMCHANDRA PASWAN SON OF VALI PASWAN Vs. STATE OF BIHAR
March 14, 2012
CHANDRA PRABHA SINGH Vs. STATE OF BIHAR
November 23, 2012
CHANDRA PRAKASH JAISWAL AND ORS. Vs. THE STATE OF BIHAR AND ANR.
April 24, 2012
CHANDRA SHEKHAR JHA Vs. STATE OF BIHAR
October 17, 2012
CHANDRABALI RAI Vs. STATE OF BIHAR
November 5, 2012
CHANDRADEEP YADAV Vs. RAM SARAN PRASAD
July 20, 2012
CHANDRADEO PRASAD SINHA Vs. MAGADH UNIVERSITY
March 19, 2012
CHANDRADEO SINGH Vs. STATE OF BIHAR
January 24, 2012
CHANDRADHAR RAI AND ORS Vs. STATE OF BIHAR
December 10, 2012
CHANDRAMA SINGH ALIAS NATHUNI SINGH Vs. REGISTRAR CIVIL COURT
July 13, 2012
CHANDRAWATI DEVI W/O KANHAIYA PRASAD R/O MOHALLA DHARAHARA Vs. RADHIKA DEVI W/O RAMPATI SINGH R/O MOHALLA SHITAL TOLA
April 6, 2012
CHANDRESHWAR RAM Vs. STATE OF BIHAR THROUGH THE SECRETARY SECONDARY PRIMARY
February 16, 2012
CHANDRIKA RAM Vs. STATE OF BIHAR
April 5, 2012
CHANDRIKA SAO Vs. STATE OF BIHAR
July 3, 2012
CHANDRIKA SINGH Vs. SURESH SINGH
August 9, 2012
CHANDWA PASI Vs. LAXMAN YADAV
November 23, 2012
CHATURBHUJ SINGH ALIAS MANOJ SINGH Vs. STATE OF BIHAR
February 24, 2012
CHATURI RAM SON OF JAGDISH RAM Vs. STATE OF BIHAR
August 3, 2012
CHHATHU YADAV Vs. STATE OF BIHAR
October 1, 2012
CHHOTELAL YADAV Vs. STATE OF BIHAR
December 18, 2012
CHHOTU PASWAN Vs. STATE OF BIHAR
January 18, 2012
CHIEF COMMISSIONER OF INCOME TAX PATNA Vs. STATE OF BIHAR
February 2, 2012
CHIF POSTMASTER GENERAL G P O PATNA BIHAR Vs. REGIONAL LABOUR COMMISSIONER PATNA
July 25, 2012
CHINTA DEVI Vs. THE STATE OF BIHAR AND ORS.
February 27, 2012
CHINTA DEVI W/O LATE HULASH YADAV & ORS. Vs. THE NEW INDIA ASSURANCE CO. LTD. THROUGH ITS DIVISIONAL MANAGER, DIVISIONAL OFFICE, NOOR MANZIL, OPP. CIVIL LINE, GAYA, AT+P.O./DISTT.
August 6, 2012
CHINTA DEVI WIFE OF SRI LAXMAN SINGH AND DAUGHTER OF LATE RAM BRIKSH SINGH Vs. SANJAY SINGH
January 30, 2012
CHINTAMANI SINHA Vs. STATE OF BIHAR
September 27, 2012
CHINTAMANI UPADHYAY Vs. THE CHAIRMAN, BIHAR STATE ELECTRICITY BOARD AND ORS.
July 10, 2012
CHOUBEY SUGANDITH TAMBAKU COMPANY THRU CHHEDI LAL SHARMA Vs. UNION OF INDIA
January 17, 2012
CHOUDHARY VIJAY KUMAR SHARMA S/O LATE JAGDISH SHARMA, RESIDENT OF VILLAGE-JHAKHRA, P.S.-PIPRAKOTHI, DISTRICT-EAST CHAMPARAN Vs. THE STATE OF BIHAR & ORS.
July 31, 2012
CHULHAN PRASAD Vs. AMRENDRA KUMAR DWIVEDI
February 24, 2012
CHUNCHUN PRASAD SINGH S/O LATE JAGAT NARAIN SINGH Vs. SURENDRA PRASAD SINGH S/O LATE RAM PRATAP SINGH
November 8, 2012
COL HARJIT SINGH SON OF SHRI BACHAN SINGH Vs. UNION OF INDIA THROUGH THE DEFENCE SECRETARY MINISTRY OF DEFENCE SOUTH BLOCK
January 18, 2012
COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN Vs. RAGHU NANDAN SINGH S/O LATE BHIRGU SINGH
May 9, 2012
COMMISSIONER OF CENTRAL EXCISE, GOVT. OF INDIA Vs. M/S. BHARAT ORGANICS LTD.
June 28, 2012
COMMISSIONER OF CENTRAL EXCISE, GOVT. OF INDIA, PATNA Vs. BHARAT ORGANICS LTD.
June 28, 2012
COMMISSIONER OF CENTRAL EXCISE, PATNA Vs. NIRMAN CEMENT LTD.
April 9, 2012
COMMISSIONER OF CUSTOMS, PATNA Vs. MANISH KAKRANIA
May 8, 2012
COMMISSIONER OF INCOME Vs. UMESH PRASAD SINGH
August 13, 2012
CZAR CONSTRUCTION PRIVATE LIMITED Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY GOVT OF BIHAR
August 6, 2012
DADAN OJHA ALIAS DADANJEE OJHA Vs. SHIV MANDIR OJHA
March 20, 2012
DAHU YADAV SON OF MADHO YADAV Vs. STATE OF BIHAR
January 19, 2012
DANIAL KUMAR Vs. STATE OF BIHAR
July 19, 2012
DAROGA GOPE DECEASED REPRESENTED THROUGH LRS Vs. SHEODHARI MAHTO DECEASED REPRESENTED THROUGH LRS
March 23, 2012
DAROGA PASWAN Vs. STATE OF BIHAR
August 16, 2012
DARSHAN THAKUR SON OF SRI RAGHUVIR THAKUR Vs. STATE OF BIHAR
January 13, 2012
DASGUPTA RUPASHREE Vs. THE STATE OF BIHAR, DEPARTMENT OF HEALTH, PATNA & ORS.
September 6, 2012
DASRATH SINGH Vs. THE STATE OF BIHAR AND ORS.
December 4, 2012
DAYA SHANKER PRASAD ADVOCATE SON OF LATE RAM CHANDRA PRASAD Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVERNMENT OF BIHAR PATNA
February 27, 2012
DAYAMANTI DEVI WIFE OF LATE RAJ KISHORE SINGH Vs. RAJEYA KHATOON WIFE OF LATE BASIULLAH
April 9, 2012
DAYANAND SINGH Vs. STATE OF BIHAR
April 5, 2012
DAYANAND SINGH S/O LATE CHANDRIKA PRASAD SINGH Vs. STATE OF BIHAR
February 9, 2012
DEBASISH PALIT, S/O LATE PRAFFULA CHANDRA PALIT, RESIDENT OF GULAB BAGH, BARI PATH, P.S. Vs. THE STATE OF BIHAR & ORS.
August 2, 2012
DEEPAK KUMAR MISHRA SON OF LATE FANINDRA NATH MISHRA Vs. ASHA MISHRA W/O LATE FANINDRA NATH MISHRA
January 27, 2012
DEEPAK PATEL Vs. STATE OF BIHAR THRU C B I
March 7, 2012
DEEPAK SINGHANIA Vs. STATE OF BIHAR
November 6, 2012
DEO NANDAN RAI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
May 1, 2012
DEO NANDAN RAI S/O BIRJU RAI Vs. STATE OF BIHAR
April 19, 2012
DEO PASWAN SON OF LATE RAM NANDAN PASWAN Vs. STATE OF BIHAR
January 30, 2012
DEO PRAYAG SHARMA Vs. STATE OF BIHAR
February 9, 2012
DEODHIRA SANSKRIT UCHCHA VIDYALAYA Vs. STATE OF BIHAR
April 20, 2012
DEOKI NANDAN JHA SON OF LATE MEDNI KANT JHA Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVT OF BIHAR PATNA
January 19, 2012
DEOKI SAHANI Vs. DEONANDAN PRASAD
September 18, 2012
DEONARAIN RAM SON OF JAMADAR SAH Vs. STATE OF BIHAR
March 5, 2012
DEONATH SHARMA Vs. STATE OF BIHAR
December 17, 2012
DEV KANT SINGH Vs. STATE OF BIHAR
October 17, 2012
DEV KANT SINGH AND ANR. Vs. STATE
October 17, 2012
DEVAKI DEVI @ DEBAKI DEBI Vs. STATE OF BIHAR
October 3, 2012
DEVANAND SHARMA SON OF LATE ARJUN SHARMA Vs. STATE OF BIHAR THROUGH THE SECRETARY CO-OPERATIVE GOVT OF BIHAR NEW SECRETARIAT PATNA
January 3, 2012
DEVCHANDRA CHAUDHARY, SHYAMANAND CHOUDHARY Vs. STATE OF BIHAR
October 17, 2012
DEVENDRA KUMAR SINGH SON OF LATE JAIRAM PRASAD SINGH Vs. STATE OF BIHAR
October 18, 2012
DEVENDRA PANDIT @ DHIBU PANDIT Vs. STATE OF BIHAR
July 17, 2012
DEVENDRA PD SINGH NO 1 @ DEVENDRA PD SINGH Vs. STATE OF BIHAR
April 9, 2012
DEVENDRA SAHANI @ DEVENDRA MALLAH @ RATNAKARJEE SON OF LATE RAM CHANDRA SAHANI RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
August 22, 2012
DEVENDRA SINGH Vs. STATE OF BIHAR
December 14, 2012
DEVI NANDAN SINGH Vs. DEONANDAN SINGH
July 24, 2012
DEVTA NAND DWIVEDI SON OF LATE SITA RAM DWIVEDI Vs. STATE OF BIHAR
May 11, 2012
DHANESHWAR SINGH S/O BODA SINGH Vs. STATE OF BIHAR
January 16, 2012
DHANJEE YADAV @ DHANMUN YADAV Vs. STATE OF BIHAR
September 12, 2012
DHANPATI PRASAD Vs. STATE OF BIHAR
March 1, 2012
DHANWANT SHARAN Vs. STATE OF BIHAR
October 12, 2012
DHANWARTI DEVI, W/O LATE BULAKI MAHTO Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER EAST CENTRAL RAILWAY HAZIPUR BIHAR
March 13, 2012
DHARAMVEER SHUKLA Vs. UNION OF INDIA
January 12, 2012
DHARMENDRA KUMAR SINGHalias Vs. STATE OF BIHAR
January 10, 2012
DHARMSHILA DEVI Vs. RAHUL SHARMA AND ORS.
December 4, 2012
DHIRAJ KUMAR YADAV Vs. DHIRAJ KUMAR YADAV
September 28, 2012
DHIRENDRA KUMAR Vs. BIHAR STATE HOUSING BOARD
February 28, 2012
DHIRENDRA KUMAR SINGHalias GOPAL Vs. STATE OF BIHAR
February 14, 2012
DHORAI SHARMA Vs. STATE OF BIHAR
September 13, 2012
DHRUB LAL MANDAL Vs. SLATE OF BIHAR
February 2, 2012
DHRUB PD CHAUDHARY Vs. MANIK RAJ DEVI
July 13, 2012
DHRUP SINGH Vs. STATE OF BIHAR
July 10, 2012
DHURANDHAR PRASAD SINGH S/O-LATE AGIN PRASAD SINGH Vs. STATE OF BIHAR
August 9, 2012
DHUROPATI DEVI W/O LATE NAGENDRA PRASAD VIDYARTHI Vs. JITENDRA KUMAR S/O LALBIHARI PRASAD SINHA
July 19, 2012
DIGVIJAY KUMAR Vs. STATE OF BIHAR
February 22, 2012
DILIP GUPTA Vs. DEBASHISH PALIT
September 11, 2012
DILIP KUMAR Vs. STATE OF BIHAR
July 20, 2012
DILIP KUMAR MISHRA S/O LATE JATA MISHRA Vs. UNION OF INDIA
April 23, 2012
DILIP KUMAR SINGH Vs. UNION OF INDIA
May 7, 2012
DILIP KUMAR SINGH @ DALIP KR. SINGH SON OF LATE BADRI YADAV, RESIDENT OF VILLAGE NAGAHAR, P.S. BIKRAM, DISTRICT PATNA Vs. THE UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF DEFENCE, GOVT. OF INDIA, NEW DELHI AND OTHERS
May 8, 2012
DILJAN PETITIONERS Vs. STATE OF BIHAR
October 19, 2012
DIN BANDHU MAHARAJ Vs. STATE OF BIHAR
April 11, 2012
DINA MAHTO Vs. STATE OF BIHAR
December 17, 2012
DINBANDHU Vs. STATE OF BIHAR AND ANR.
February 1, 2012
DINESH KUMAR Vs. THE STATE OF BIHAR THROUGH ITS SECRETARY-CUM-COMMISSIONER AND ORS.
October 4, 2012
DINESH KUMAR Vs. STATE OF BIHAR
August 24, 2012
DINESH KUMAR PATHAK Vs. THE STATE OF BIHAR AND ORS.
August 28, 2012
DINESH SAH Vs. STATE OF BIHAR
December 11, 2012
DINESH SHARMA Vs. RUPA RANI SHARMA
July 25, 2012
DIP NARAYAN DAS S/O BHUNESHWAR DAS Vs. STATE OF BIHAR
March 5, 2012
DIPAK KUMAR BANERJEE Vs. SUGATA CHAKROBORTY
November 7, 2012
DIPESH KUMAR Vs. THE STATE OF BIHAR & ORS.
July 6, 2012
DIPU KUMAR Vs. STATE OF BIHAR
April 16, 2012
DISTRICT MAGISTRATE-CUM-DISTRICT ELECTION OFFICER AND ANR. Vs. SATYENDRA KUMAR AND ORS.
August 17, 2012
DIVINE LIGHT MISSION THROUGH ONE OF ITS SECRETARIES Vs. STATE OF BIHAR
August 23, 2012
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED MOTIJHEEL MUZAFFARPUR Vs. PAWAN KUMAR SON OF LATE KISHAN CHANDRA
January 2, 2012
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. ASHISH KUMAR
October 11, 2012
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD., MOTIJHEEL, MUZAFFARPUR (OPP. PARTY NO. 2) THROUGH ITS AUTHORISED SIGNATORY SRI V.P. SINGH, AAO, NATIONAL INSURANCE COMPANY LTD., REGIONAL OFFICE, 4TH FLOOR SONE BHAWAN, B.C. PATEL ROAD, PATNA Vs. REBI DEVI & ANR.
September 13, 2012
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD Vs. BIBI HARAIRA KHATUN
October 16, 2012
DIWAKAR CHANDRA DUBEY Vs. THE STATE OF BIHAR AND ORS.
August 6, 2012
DIWAKAR PRASAD S/O LATE RAM PYARE LAL Vs. STATE OF BIHAR
January 24, 2012
DOMAN MAHTO Vs. STATE OF BIHAR
November 5, 2012
DOMI MIAN Vs. STATE OF BIHAR
September 5, 2012
DR. ARJUN PRASAD Vs. THE STATE OF BIHAR AND ORS.
December 6, 2012
DR. ASHOK KUMAR JHA Vs. LALIT NARAYAN MITHILA UNIVERSITY, DARBHANGA & ORS.
September 10, 2012
DR. AVADH KUMAR PATEL SON OF SRI ANANDI PRASAD MANDAL Vs. THE RAJENDRA AGRICULTURE UNIVERSITY THROUGH ITS REGISTRAR
November 29, 2012
DR. BIBHUTI ANAND Vs. THE STATE OF BIHAR AND ORS.
October 8, 2012
DR. BIMAL KANT DAS Vs. STATE OF BIHAR
February 14, 2012
DR. KABINDRA PRASAD SINGH S/O LATE RAMESHWAR SINGH Vs. STATE OF BIHAR
February 27, 2012
DR. MADAN KUMAR PANDEY, S/O SRI RAMA SHANKAR PANDEY, PRESENTLY POSTED AS SENIOR RESIDENT, PATNA MEDICAL COLLEGE AND HOSPITAL, PATNA, RESIDENT OF JAMUNA RAY NIWAS, K.M. SINGH LANE, EAST BORING CANAL ROAD, P.S. BUDHA COLONY, PATNA Vs. THE STATE OF BIHAR, THROUGH ITS CHIEF SECRETARY
December 7, 2012
DR. SACHIDANAND SHARMA, & ORS. Vs. THE PATNA UNIVERSITY, & ORS.
May 11, 2012
DR. SURENDRA MOHAN KUMAR SINHA AND ANR. Vs. THE STATE OF BIHAR AND ORS.
July 23, 2012
DRIKUNG CHARITABLE SOCIETY Vs. STATE OF BIHAR
January 25, 2012
DUDH NATH SINGH S/O INDRAJEET SINGH R/O VILL./MOHALLA Vs. MAGADH UNIVERSITY, BODH GAYA, THROUGH REGISTRAR
November 23, 2012
DUDHNATH CHAUDHARY SON OF SUKHDEO CHOUDHARY Vs. STATE OF BIHAR
March 15, 2012
DUKHI BHAGAT SON OF LATE CHAIT BHAGAT Vs. STATE OF BIHAR
August 24, 2012
DUKHI KARMKAR SON OF LATE JAGARNATH KARMKAR RESIDENT OF VILLAGE DHUKRAHA Vs. STATE OF BIHAR
March 29, 2012
DULHIN DULARI DEVI Vs. RAJENDRA PASI
August 9, 2012
DUMRAON TEXTILES LTD Vs. STATE OF BIHAR
April 16, 2012
DURGAWATI DEVI Vs. THE STATE OF BIHAR AND ORS.
November 30, 2012
EKHLAQUE ALAM SON OF ABDUL HAMEED Vs. STATE OF BIHAR
January 23, 2012
ELA SINGH ALIAS AKHIL KUMAR SINGH SON OF LATE SRI PADMANABH SINGH Vs. STATE OF BIHAR
February 7, 2012
EMPLOYEE STATE INSURANCE CORPORATION Vs. R.K. TEKRIWAL
May 1, 2012
EMPLOYEE STATE INSURANCE CORPORATION THROUGH ITS REGIONAL DIRECTOR Vs. SANJAY GANDHI BIOLOGICAL PARK PATNA
March 30, 2012
EMPLOYEES STATE INSURANCE CORPORATION THROUGH ITS REGIONAL DIRECTOR BIHAR ESIC BHAWAN Vs. DEPUTY REGIONAL DIRECTOR EMPLOYEES STAT INSURANCE CORPORATION BIHAR ESIC BHAWAN
March 20, 2012
EMPLOYEES STATE INSURANCE CORPORATION THROUGH THE REGIONAL DIRECTOR Vs. PALM TREE SERVICE STATION FRASER ROAD PATNA THROUGH ITS PARTNER MRS SUNITA
March 16, 2012
ENGINEER-IN CHIEF PATH NIRMAN BIGHAG BIHAR Vs. SURYA NARAYAN PASWAN SON OF MAHABIR PASWAN
January 6, 2012
EQUABAL HUSSAIN Vs. STATE OF BIHAR
February 14, 2012
ETWARI MAHTON Vs. STATE OF BIHAR
May 7, 2012
EXECUTIVE ENGINEER, NATIONAL PROJECT CONSTRUCTION CORPORATION LTD. Vs. TANKI DEVI, W/O LATE SAUDI MAHTO
December 6, 2012
FAGU RAM Vs. STATE OF BIHAR
April 25, 2012
FAGUNI RAI Vs. STATE OF BIHAR
January 16, 2012
FAIZ MURTAZA ALI, S/O. LATE SYED MURTAZA FAZL ALI Vs. STATE OF BIHAR
August 28, 2012
FAKHRUDDIN ANSARI ALIAS FATURI SON OF NABIJAN ANSARI Vs. STATE OF BIHAR
February 24, 2012
FARJANA KHANAM Vs. STATE OF BIHAR
February 23, 2012
FIROZ KHAN ALIAS FIROZ AKHTAR KHAN Vs. OM PRAKASH MAHTO
May 15, 2012
FULPATI DEVI Vs. STATE OF BIHAR
October 16, 2012
G.L.R. TRADERS Vs. THE STATE OF BIHAR
March 13, 2012
GAFFOR MIAN SON OF BANKU MIAN Vs. STATE OF BIHAR
February 3, 2012
GAJALA KHATOON Vs. STATE OF BIHAR
June 28, 2012
GANDHI YADAV SON OF MIRANJAN YADAV Vs. STATE OF BIHAR
January 17, 2012
GANESH CHANDRA VERMA SON OF SRI SHIV KUMAR VERMA Vs. STATE OF BIHAR
January 13, 2012
GANESH CHAUDHARY @ GAGESH CHAUDHARY Vs. STATE OF BIHAR
September 10, 2012
GANESH KUMAR Vs. RAGHUNATH SAH
April 23, 2012
GANESH MAHRA SON OF RAM SHARAN Vs. STATE OF BIHAR
January 12, 2012
GANESH PRASAD SHUKLA Vs. STATE OF BIHAR
January 5, 2012
GANESH PRASAD SINGH ALIAS ROY SON OF LATE RAM DEO Vs. GANGA DEVI WIDOW OF LATE SHANKAR DAYAL SINGH ALIAS ROY
February 3, 2012
GANESH SINGH S/O LATE MAHADEV SINGH Vs. STATE OF BIHAR
May 1, 2012
GANGA BISHUN SAH Vs. STATE OF BIHAR
November 5, 2012
GANGA DEVI GOENKA WIFE OF SRI MADAN LALJI GOENKA Vs. STATE OF BIHAR
April 3, 2012
GANPATI PRASAD SAHU Vs. STATE OF BIHAR
May 8, 2012
GANPATI YADAV Vs. STATE OF BIHAR
September 20, 2012
GAUTAM KUMAR Vs. STATE OF BIHAR
August 17, 2012
GAUTAM RAI; MOST UMA DEVI AND ORS Vs. MADAN BIHARI THAKUR S/O SHATRUGHAN THAKUR; MOST MANTI KUWAR
November 30, 2012
GEETA GUPTA Vs. STATE OF BIHAR
February 21, 2012
GHANSHAYAM PRASAD Vs. STATE OF BIHAR
August 2, 2012
GHANSHYAM LAL JAMUAR Vs. SATRUGHAN SINHA, SON OF LATE BHUNESHWARI PD. SINHA
November 6, 2012
GHANSHYAM PRASAD ALIAS GANSHYAM PRASAD Vs. STATE OF BIHAR
December 12, 2012
GHOGHAN YADAV Vs. STATE OF BIHAR
September 7, 2012
GIRANI RAM Vs. STATE OF BIHAR
January 19, 2012
GIRIDHAR GOPAL SINGH Vs. GORAKH SAH
January 11, 2012
GIRIJA DEVI Vs. LALLAN SINGH
January 12, 2012
GIRIJA PRASAD SINGH, S/O LATE JAGDHAR PRASAD SINGH Vs. STATE OF BIHAR
June 18, 2012
GITA BHATTACHARYA Vs. STATE
November 7, 2012
GITA BHATTACHARYA Vs. PROTOSH KUMAR BHATTACHARYA
November 7, 2012
GITA SHARAN PRASAD YADAV Vs. STATE OF BIHAR
October 16, 2012
GLR TRADERS Vs. STATE OF BIHAR
May 16, 2012
GOENKA AGENCIES Vs. STATE BANK OF INDIA
February 28, 2012
GOKUL KUMAR DAS S/O LATE ACHUTA NAND DAS Vs. STATE OF BIHAR
March 30, 2012
GOPAL KRISHNA VERMA, SON OF LATE SAHDEO PRASAD VERMA ALIAS LATE SAHDEO VERMA Vs. RAJIV RANJAN SINGH ALIAS LALAN SINGH SON OF SRI JWALA PRASAD SINGH
May 1, 2012
GOPAL KUMAR SHARMA SON OF SON OF LATE BINDESHWARI MAHARAJ Vs. STATE OF BIHAR
January 27, 2012
GOPAL MAHTO Vs. STATE OF BIHAR
January 6, 2012
GORAKH MAHTO SON OF NABE MAHTO Vs. RAJDHARI MAHTO ALIAS LOHA MAHTO SON OF HIRA MAHTO
April 2, 2012
GORAKH THAKUR SON OF LATE RAJENDRA THAKUR RESIDENT OF PRAKASH NAGAR Vs. STATE OF BIHAR
March 23, 2012
GORAKH TIWARI SON OF LATE GAURI SHANKAR TIWARI Vs. STATE OF BIHAR
March 21, 2012
GOUTAM PAL ALIAS SHYAMAL PAL Vs. STATE OF BIHAR
February 9, 2012
GOVERNING BODY OF BINDESH Vs. VEER KUNWAR SINGH
April 5, 2012
GOVIND MODI SON OF BAIJU MODI AND ORS., Vs. STATE OF BIHAR AND PUSHPA DEVI WIFE OF LAXMAN PRASAD BARNWAL, RESIDENT OF VILLAGE-CHANDAN, P.S.- CHANDAN, DISTRICT-BANKA
May 14, 2012
GOVIND PRASAD KANODIA Vs. STATE OF BIHAR
October 19, 2012
GOVIND YADAV, SON OF BASU YADAV, RESIDENT OF VILLAGE- KATARIA, P.S. MUFFASIL, DISTRICT- MUNGER Vs. THE STATE OF BIHAR
July 24, 2012
GUDDU KUMAR Vs. STATE OF BIHAR
May 9, 2012
GUDDU KUMAR Vs. STATE OF BIHAR
April 18, 2012
GUDDU RAI Vs. STATE OF BIHAR
November 22, 2012
GULAB HUSSAIN Vs. STATE OF BIHAR
May 7, 2012
GULAB MEHTA Vs. STATE OF BIHAR
July 5, 2012
GULAM SAHID@RAJU Vs. STATE OF BIHAR
February 10, 2012
GURINDER PAL SINGH Vs. STATE OF BIHAR
February 7, 2012
GURU PRASAD SINGH Vs. STATE OF BIHAR
September 25, 2012
GYANCHAND MOCHI Vs. STATE OF BIHAR
May 3, 2012
GYANENDRA JHA Vs. STATE OF BIHAR
January 12, 2012
GYANENDRA SINGH Vs. THE UNION OF INDIA THROUGH THE MINISTRY OF HOME AFFAIRS (SASHASTRA SEEMA BAL IN SHORT S.S.B.) & ORS.
May 18, 2012
H.S. HIMKAR (HARGOVIND SINGH HIMKAR) S/O LATE RAMASHISH SINGH, R/O MOHALLA-NEPALI NAGAR, P.S.-RAJIV NAGAR, DISTT.-PATNA Vs. THE STATE OF BIHAR THROUGH HOME COMMISSIONER (POLICE), GOVERNMENT OF BIHAR, PATNA & ORS.
September 4, 2012
HAJIPUR ROLLER FLOUR MILLS Vs. BIHARV STATE ELECTRICITY BOARD
March 7, 2012
HANUMAN PRASAD GUPTA Vs. SHANKAR CHOUDHARY
February 7, 2012
HANUMAN RAJAK SON OF SHRI LALJI RAJAK Vs. STATE OF BIHAR
January 27, 2012
HARDEO RAI Vs. STATE OF BIHAR
March 2, 2012
HARDWAR SINGH Vs. LAL MUNNY KUER
July 26, 2012
HARE RAM GUPTA Vs. STATE OF BIHAR
June 27, 2012
HARENDRA KUMAR SINGH & ANR. Vs. THE STATE OF BIHAR & ORS.
December 5, 2012
HARENDRA MAHTO Vs. STATE OF BIHAR
February 27, 2012
HARENDRA PRATAP SINGH Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
January 19, 2012
HARENDRA PRATAP SINGH Vs. HONBLE PRESIDENT OF INDIA, NEW DELHI UNION OF INDIA; HONBLE MINISTER, MINISTRY OF LAW; SECRETARY, DEPARTMENT OF LAW; HONBLE MINISTER, MINISTRY OF HOME AFFAIRS; SECRETARY DEPARTMENT OF HOME AFFAIRS; HONBLE CHIEF JUSTICE, SUPREME COURT OF INDIA NEW DELHI; R
August 8, 2012
HARENDRA RAI Vs. STATE OF BIHAR
August 29, 2012
HARENDRA YADAV, SON OF BINDESHWARI YADAV @ MANGARU YADAV Vs. STATE OF BIHAR
April 18, 2012
HARESHWAR RAI S/O LATE BISHWANATH RAI AND ORS Vs. STATE OF BIHAR
July 31, 2012
HARI KISHORE SAH Vs. STATE OF BIHAR
December 7, 2012
HARI SHANKAR SAH Vs. BRAHMANAND
August 31, 2012
HARI SHANKER PRASAD PATHAK, S/O LATE SARJU PRASAD PATHAK, RESIDENT OF VILLAGE-BILAP, P.O.+P.S.-BIHTA, DISTRICT-PATNA Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, ART, CULTURE AND YOUTH DEPARTMENT, VIKAS BHAWAN, PATNA & ORS.
April 20, 2012
HARI SINGH @ HARI YADAV Vs. STATE OF BIHAR
April 18, 2012
HARIBANSH SAH Vs. STATE OF BIHAR
March 13, 2012
HARIDWAR PANDEY Vs. THE STATE OF BIHAR
April 23, 2012
HARIHAR DUBEY Vs. VIDYA SAGAR TIWARY
April 23, 2012
HARIHAR RAI Vs. STATE OF BIHAR
January 24, 2012
HARIHAR ROY Vs. THE STATE OF BIHAR THROUGH ITS SECRETARY AND ORS.
October 15, 2012
HARIHAR SINGH Vs. MANAGING DIRECTOR, BIHAR STATE CO-OPERATIVE LAND DEVELOPMENT BANK LTD PATNA
September 24, 2012
HARIKANT THAKUR Vs. STATE OF BIHAR
February 23, 2012
HARILAL KORA SON OF SAHDEO KORA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
August 9, 2012
HARINANDAN PRASAD SON OF LATE BUDDHU MAHTO Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER EASTERN RAILWAY KOLKATA
February 13, 2012
HARISH CHANDRA JHA Vs. STATE OF BIHAR
October 19, 2012
HARISHCHANDRA CHAUDHARY SON OF LATE YADUNANDAN CHAUDHARY Vs. STATE OF BIHAR
January 25, 2012
HAWALDAR NATHJEE SINGH AND ORS Vs. STATE OF BIHAR
October 5, 2012
HAZRAT MAKHDUM JAHAN SHEIKH SHARFUDDIN AHMED Vs. STATE OF BIHAR
June 25, 2012
HEM KANT ROY Vs. GOVERNMENT OF BIHAR
November 6, 2012
HEMWANTI DEVI Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY & ORS.
December 6, 2012
HINDUSTAN LIVE STOCK AGENCY Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CENTRAL REVENUE BUILDING, PATNA
March 30, 2012
HIRA CHAUPAL @ HIRA LAL CHOUPAL S/O KULDIP CHAUPAL Vs. STATE OF BIHAR
April 17, 2012
HIRA NAND LALL Vs. SANTOSH KUMAR BADHWANI & ORS.
May 17, 2012
HIRA NAND LALL Vs. SANTOSH KUMAR BADHWANI
January 17, 2012
HRISHIKESH MISHRA Vs. MANAGEMENT, STATE BANK OF INDIA
December 6, 2012
HUSNARA BEGUM Vs. STATE OF BIHAR
September 12, 2012
I T C LIMITED Vs. SHAKUNTALA DEVI
January 4, 2012
ILYAS @ BAGHWA, SON OF ABDUL AZIZ AND SADRE ALAM, SON OF ABDUL HAMID BOTH ARE RESIDENT OF VILLAGE CHHACHHUA, POLICE STATION BISFI, DISTRICT MADHUBANI Vs. THE STATE OF BIHAR
November 30, 2012
IMPERIAL ARMS CO. GUN FACTORY, MUNGER Vs. UNION OF INDIA
August 17, 2012
IN RE: KAMTA PRASAD SINHA Vs. STATE
July 13, 2012
IN RE: PROTOSH KUMAR BHATTACHARYA S/O SRI SANTOSH KUMAR BHATTACHARYA R/O MOHALLA-KALAMBAGH ROAD, P.S.- KAZI MOHAMADPUR, TOWN AND DISTT.- MUZAFFARPUR Vs. STATE
November 7, 2012
IN THE GOODS OF LATE GANGA DEVI WIFE OF SRI BRIJNANDAN PRASAD Vs. STATE
July 13, 2012
INDESHWAR MISHRA Vs. STATE OF BIHAR
September 24, 2012
INDIAN IMMUNOLOGICALS LIMITED Vs. STATE OF BIHAR
August 31, 2012
INDIAN OIL CORPORATION LTD. Vs. SANDHYA PRASAD, W/O SHRI RAJIV KUMAR
July 24, 2012
INDIRA KUMARI WIFE OF DR BIRENDRA KUMAR Vs. ASHOK KUMAR SRIVASTAVA SON OF LATE MAHESHWAR PRASAD
May 14, 2012
INDO HOKKE HOTELS LTD. Vs. BIHAR STATE ELECTRICITY BOARD,VIDYUT BHAWAN
September 11, 2012
INDRADEO PANDEY Vs. STATE OF BIHAR
February 2, 2012
INDRAJIT YADAV AND ORS Vs. STATE OF BIHAR AND ORS
October 12, 2012
INDU DEVI Vs. STATE OF BIHAR
October 5, 2012
INDU DEVI WIFE OF LATE RAM CHANDRA MANJHI Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVT OF BIHAR PATNA
January 30, 2012
IQBAL MD SAMI Vs. MOHAMMAD BADARUL HASAN
January 25, 2012
ISHARAUL HAQUE Vs. STATE OF BIHAR
July 13, 2012
ISHWAR DEO PRASAD Vs. STATE OF BIHAR
January 17, 2012
ISHWARDHARI PRASAD RAI Vs. STATE OF BIHAR
August 27, 2012
ISLAMUDDIN Vs. STATE OF BIHAR
December 6, 2012
J P SHUKLA ALIAS JITENDRA PRASD SHUKLA Vs. STATE OF BIHAR
April 10, 2012
JAGANATH PRASAD SINGH SON OF SRI CHANDRADEO SINGH Vs. STATE OF BIHAR
May 16, 2012
JAGANNATH SAHANI Vs. STATE OF BIHAR
March 27, 2012
JAGDISH GARHERI S/O LATE PRITHWI GARHERI Vs. STATE OF BIHAR
August 23, 2012
JAGDISH PRASAD YADAV SON OF LATE SHITAL PRASAD YADAV Vs. ANIRUDH SINGH ALIAS BHULAN SINGH
July 5, 2012
JAGDISH SINGH SON OF LATE DEOKI SINGH RESIDENT OF VILLAGE SURYAPURA Vs. STATE OF BIHAR THROUGH THE COLLECTOR LAKHISARAI
April 17, 2012
JAGO YADAV Vs. STATE OF BIHAR
July 3, 2012
JAHIRUDDIN @ MD JAHIRUDDLN Vs. STATE OF BIHAR
August 27, 2012
JAI KRISHNA RAI Vs. BHARATH RAI
May 1, 2012
JAI NANDAN YADAV Vs. SAHAJA YADAV
September 4, 2012
JAI NARAIN MAHTO Vs. STATE OF BIHAR
November 22, 2012
JAI NARAIN MAHTON Vs. GOPAL RAI
October 4, 2012
JAI PRAKASH SINGH Vs. STATE OF BIHAR
August 8, 2012
JAI PRAKASH SINGH SON OF LATE RAM JAPOO SINGH Vs. STATE OF BIHAR
August 24, 2012
JAI PRAKASH YADAV SON OF TEJ NARAYAN YADAV Vs. STATE OF BIHAR
February 22, 2012
JAIDEO YADAV Vs. DAYANAND YADAV
September 5, 2012
JAIKAL DEVI, WIFE OF UMESH RAM Vs. STATE OF BIHAR
October 12, 2012
JAINATH PANDEY Vs. STATE OF BIHAR
September 7, 2012
JALDHAR PASWAN @ HALDHAR PASWAN Vs. STATE OF BIHAR
January 30, 2012
JALESHWAR SAH S/O BAIJNATH SAH RESIDENT OF VILLAGE-BIDUPUR BAZAR Vs. STATE OF BIHAR
May 7, 2012
JAMUNA PANDIT, SON OF SHRI RAM BHAJAN PANDIT, RESIDENT OF VILLAGE MUSSI, POLICE STATION MAKHDUMPUR, DISTRICT JEHANABAD Vs. THE STATE OF BIHAR
April 26, 2012
JAMUNA SAH, SON OF CHATURI SAH Vs. STATE OF BIHAR
November 29, 2012
JANARDAN PRASAD MALI Vs. STATE OF BIHAR
July 27, 2012
JANARDAN PRASAD SINGH SON OF LATE KAILASH SINGH, RESIDENT OF VILLAGE-MATIHAN, POST OFFICE-DIGHWARA, POLICE STATION-DARIYAPUR, DISTRICT-SARAN, PRESENTLY POSTED AS MOTOR VEHICLE INSPECTOR, ROHTAS & ORS. Vs. THE BIHAR PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY BAILEY ROAD, PATNA & ORS.
August 22, 2012
JANARDAN PRASAD SINHA Vs. STATE OF BIHAR
March 1, 2012
JANARDAN SINGH Vs. CHANCELLOR OF UNIVERSITIES
December 7, 2012
JANG BAHADUR SAHNI AND ANR. Vs. JAGAN SAHNI AND ORS.
October 17, 2012
JANG BAHADUR SINGH, ADVOCATE AND ORS. Vs. SECRETARY, LAW (JUSTICE) DEPT., GOVT. OF BIHAR AND ORS.
December 18, 2012
JANGAL CHAURASIA Vs. STATE OF BIHAR
September 25, 2012
JANKI KUER WIFE OF LATE HRIDYA NAND SINGH Vs. BRANCH MANAGER ORIENTAL INSURANCE COMPANY
August 23, 2012
JASHWANT KUMAR Vs. STATE OF BIHAR
November 5, 2012
JATADHAR JHA Vs. STATE OF BIHAR
November 6, 2012
JATINDRA NATH BANERJEE Vs. THE STATE OF BIHAR ANR.
September 20, 2012
JAWAHAR CHAUDHARY, SON OF LATE MANJI CHAUDHARY Vs. STATE OF BIHAR
July 25, 2012
JAWAHAR LAL SINGH Vs. STATE OF BIHAR
October 17, 2012
JAWAHAR PANDIT Vs. STATE OF BIHAR
March 20, 2012
JAWAHAR PRASAD SINGH SON OF LATE KAMLESHWAR SINGH, RESIDENT OF VILLAGE MURALI, P.S. GOPALPUR DISTRICT BHAGALPUR Vs. THE STATE OF BIHAR
July 25, 2012
JAWAHIR YADAVA Vs. STATE OF BIHAR
January 5, 2012
JAWED ALAM AND ORS Vs. STATE OF BIHAR
September 20, 2012
JAY SHANKAR SHUKLA Vs. STATE OF BIHAR
July 6, 2012
JAY SHANKAR TIWARY Vs. STATE OF BIHAR
July 16, 2012
JEETAN MAHATON SON OF BHANGI MAHTON Vs. STATE OF BIHAR
August 7, 2012
JHABAR MIAN Vs. STATE OF BIHAR
August 9, 2012
JHANTU DAS Vs. UNION OF INDIA
September 6, 2012
JICHHA SINGH SON OF LATE DASO SINGH Vs. STATE OF BIHAR
December 12, 2012
JIMI VERMA Vs. GAUTAM VERMA @ GAUTAM KUMAR VERMA
January 25, 2012
JITAN RAI & ORS. Vs. THE STATE OF BIHAR
December 14, 2012
JITAN YADAV S/O RAMJANAM YADAV Vs. STATE OF BIHAR
August 9, 2012
JITENDRA PASWAN Vs. COMMISSIONER DARBHANGA
March 13, 2012
JITENDRA SINGH SON OF RAM SWARATH SINGH Vs. STATE OF BIHAR
August 2, 2012
JIWAN KUMAR Vs. STATE OF BIHAR
March 15, 2012
JOGENDRA PANDIT Vs. STATE OF BIHAR
April 3, 2012
JOGESHWAR RABIDAS @ JAGESHWAR Vs. STATE OF BIHAR
October 17, 2012
JOGI SINGH ALIAS YOGI SINGH S/O SUKHO SINGH Vs. STATE OF BIHAR
January 19, 2012
JOTINDAR KUMAR SINGH Vs. SHEOJEE SINGH
April 23, 2012
JUGAL DEVI Vs. STATE OF BIHAR
July 5, 2012
JUGAL TANTI Vs. TARNI TANTI
October 16, 2012
JULI GUPTA Vs. STATE OF BIHAR
September 19, 2012
JUNARBI RAI SON OF RUP CHAN RAM, RESIDENT OF VILLAGE- MANIKA CHAK, P.S.- DARIAYAPUR, DISTRICT- SARAN Vs. THE STATE OF BIHAR
May 7, 2012
JYOTI DEVI WIFE OF LATE BIRENDRA BAITHA Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER EAST CENTRAL RAILWAY HAJIPUR
January 6, 2012
K V KAMATH, CHAIRMAN, ICICI BANK TOWERS AND ORS Vs. STATE OF BIHAR AND ORS
August 30, 2012
KABINDRA PRASAD SINGH Vs. STATE OF BIHAR AND ORS
March 27, 2012
KABISHWAR CHANDA JHA SANSKRIT PRATHMIK SAH MADHYA VIDYALAYA Vs. STATE OF BIHAR
February 27, 2012
KAILASH KHAN Vs. STATE OF BIHAR
January 10, 2012
KAILASH PRASAD SINGH Vs. UNION OF INDIA : DEPUTY SECRETARY (SR) : STATE OF BIHAR : SECRETARY HOME (SPECIAL) DEPARTMENT : PRINCIPAL SECRETARY (FORMERLY COMMISSIONER-CUM-SECRETARY) DEPARTMENT OF LABOUR RESOURCES : DEPUTY
May 1, 2012
KAILASH PRASAD SINGH S/O SHRI SHIV NARAYAN SINGH Vs. UNION OF INDIA THROUGH THE SECRETARY GOVERNMENT OF INDIA MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSION DEPARTMENT OF PERSONNEL AND TRAINING LOK N AYAK BHAWAN KHAN MARKET NEW DELHI
May 1, 2012
KAILASH RAVIDAS Vs. STATE OF BIHAR THROUGH THE SECRETARY
March 7, 2012
KAILASHI DEVI WIFE OF CHANDRAMA THAKUAR Vs. KAMAL SHARMA SON OF ANANT SHARMA
February 28, 2012
KAISHAR LAL SAHA S/O LATE DHANI LAL SAHA Vs. STATE OF BIHAR
February 2, 2012
KALAWATI DEVI Vs. YOGANTI DEVI
January 23, 2012
KALAWATI DEVI Vs. STATE OF BIHAR
September 6, 2012
KALI KANT JHA Vs. STATE OF BIHAR
March 6, 2012
KALI PADO KARAMAKER Vs. STATE OF BIHAR
January 10, 2012
KALIMUDDIN SON OF SK NATHO Vs. STATE OF BIHAR
March 27, 2012
KALLU, SON OF CHHUNNU Vs. STATE OF BIHAR
April 3, 2012
KALYAN KUMAR Vs. STATE OF BIHAR
February 14, 2012
KAMALA KANT RAI SON OF SURAJ RAI Vs. STATE OF BIHAR
March 19, 2012
KAMALA KANT SINGH S/O SHEO KUMAR SINGH Vs. RAJENDRA SINGH S/O LATE RAM LAKHAN SINGH
September 20, 2012
KAMALJEET RANJAN SON OF LATE RAM NARAIN RAI Vs. STATE OF BIHAR
January 23, 2012
KAMALKANT SINHA Vs. STATE OF BIHAR
August 1, 2012
KAMESHWAR MISTRY AND ORS Vs. STATE OF BIHAR
June 26, 2012
KAMESHWAR PANDEY Vs. THE STATE OF BIHAR THROUGH TRANSPORT COMMISSIONER AND ORS.
November 7, 2012
KAMESHWAR PRASAD AND ORS. Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
November 29, 2012
KAMESHWAR PRASAD SINGH Vs. PATNA UNIVERSITY THROUGH THE VICE CHANCELLOR
February 23, 2012
KAMESHWAR PRASAD SINGH SON OF SRI ACHAK LAL MANDAL RESIDENT OF VILLAGE AND P.O. BHANGHA P.S. FALKA, KATIHAR Vs. THE STATE OF BIHAR THROUGH COLLECTOR, KATIHAR AND ORS.
November 30, 2012
KAMESHWAR PRASAD SRIVASTAVA SON OF SRI RAMADHAR PRASAD SRIVASTAVA Vs. STATE OF BIHAR
January 25, 2012
KAMESHWAR RAI Vs. THE STATE OF BIHAR AND ORS.
August 22, 2012
KAMESHWAR SHARMA, SON OF RAMAKANT SHARMA Vs. STATE OF BIHAR
July 10, 2012
KAMESHWAR SINGH, SON OF RAM GOBIND SINGH Vs. STATE OF BIHAR
June 29, 2012
KAMLA PATI TIWARY, S/O LATE RAMASHANKAR TIWARY Vs. RABINDRA NATH TIWARY; GOBINDRA NATH TIWARY
December 14, 2012
KAMLAKANT SINHA SON OF SHRI SOHRAI PRASAD Vs. STATE OF BIHAR
March 1, 2012
KAMLESH KUMARI JAIN Vs. THE STATE OF BIHAR
November 7, 2012
KAMLESH PANDEY SON OF LATE ONKAR PANDEY Vs. BIRENDRA KUMAR SINGH SON OF SRI SARYU PRASAD SINGH
January 3, 2012
KAMLESHWARI YADAV Vs. STATE OF BIHAR
January 31, 2012
KAMLOO SAO SON OF YOGI SAO, AWADHESH SAO SON OF YOGI SAO AND RAGHUNATH @ RAGHUNANDAN SAO SON OF SRI FAKIRCHAND SAO, ALL ARE RESIDENTS OF VILLAGE MANSINGPUR, P.S. GAURICHAK (FATUHA), DISTRICT PATNA Vs. THE STATE OF BIHAR
May 10, 2012
KAMRU JAMA Vs. STATE OF BIHAR
March 14, 2012
KANCHAN KUWAR ALIAS KANCHAN DEVI Vs. STATE OF BIHAR
April 25, 2012
KANCHAN SHARMA Vs. STATE OF BIHAR
November 6, 2012
KANHAIYA LAL DARAK S/O LATE SITA RAM DARAK Vs. STATE OF BIHAR
December 14, 2012
KANHAIYA PANDEY Vs. STATE OF BIHAR
December 7, 2012
KANTI DEVI Vs. DAMODAR NATH THAKUR
July 5, 2012
KANTI DEVI Vs. HARENDRA SAH AND ORS.
June 27, 2012
KANTI DEVI Vs. KHENHAR SAH
September 25, 2012
KANTI DEVI Vs. STATE OF BIHAR
February 22, 2012
KANTI SINGH W/O LATE UMA KANT SINGH Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER
September 14, 2012
KAPIL THAKUR Vs. STATE OF BIHAR
September 24, 2012
KAPILDEO MAHTO Vs. STATE OF BIHAR
January 16, 2012
KAPILDEO MAHTO, SON OF LATE SHIVANANDAN MAHTO OF VILLAGE-MANIKPUR, P.S.-SURYAGARHA, DISTRICT-MUNGER Vs. THE STATE OF BIHAR AND ORS. ALL RESIDENTS OF VILLAGE-MANIKPUR, P.S.-SURYAGARHA, DISTRICT-MUNGER
November 29, 2012
KAPILDEO YADAV Vs. STATE OF BIHAR
April 6, 2012
KAPILESHWAR SAH AND ANOTHER Vs. STATE OF BIHAR
September 13, 2012
KAPLESHWAR MISHRA Vs. STATE OF BIHAR
September 24, 2012
KARTAL DAS Vs. STATE OF BIHAR
June 20, 2012
KARU RAWANI & ORS. Vs. THE STATE OF BIHAR
January 31, 2012
KARU SWARNKAR ALIAS SUDHIR KUMAR S/O PRABHU SAO R/O GOVINDPUR SATDHARBA POLICE STATION GOVINDPUR DISTRICT NAWADA Vs. STATE OF BIHAR
January 4, 2012
KASHI KUMAR Vs. THE STATE OF BIHAR AND ANR.
September 12, 2012
KASHI NATH YADAV Vs. STATE OF BIHAR
August 13, 2012
KASHI NATH YADAV SON OF NIHORA SINGH YADAV Vs. SONA DEVI WIFE OF LATE RAMASHISH NONIYA
April 17, 2012
KATIHAR MEDICAL COLLEGE Vs. EMPLOYEES PROVIDENT FUND
April 2, 2012
KATIHAR MEDICAL COLLEGE, KATIHAR Vs. RANJIT KUMAR S/O NAWAL KISHORE PRASAD
September 4, 2012
KATIMAN YADAV Vs. STATE OF BIHAR
September 5, 2012
KAULESHWAR MAHTO Vs. STATE OF BIHAR
July 26, 2012
KAUSHAI KUMAR S/O RAMPRIT PRASAD Vs. STATE OF BIHAR
April 5, 2012
KAUSHAL KISHORE LABH Vs. STATE OF BIHAR
February 14, 2012
KAUSHALYA DEVI WIFE OF LATE SHANKAR PRAJAPAT Vs. STATE OF BIHAR THROUGH THE DISTRICT MAGISTRATE AND COLLECTOR GAYA
February 6, 2012
KEDAR MAHARAJ Vs. UNION OF INDIA
February 23, 2012
KEDAR MANJHI Vs. STATE OF BIHAR
August 21, 2012
KEDAR MISHRA S/O LATE LAKSHMI PRASAD MISHRA AND ORS Vs. STATE OF BIHAR AND ORS
October 19, 2012
KEDAR NATH RAI SON OF LATE RAM PUJAN RAI RESIDENT OF VILLAGE RAMPUR Vs. STATE OF BIHAR
April 9, 2012
KEDAR NATH RAI, SON OF LATE RAJ KESHWAR RAI Vs. STATE OF BIHAR
March 2, 2012
KEDAR NATH SHARMA Vs. CHAIRMAN, BIHAR STATE ELECTRICITY BOARD VIDYUT BHAWAN, PATNA
May 22, 2012
KEDAR NATH SINGH Vs. STATE OF BIHAR
August 6, 2012
KEDAR PRASAD SINGH Vs. MURTI DEVI
November 6, 2012
KEDAR SAH SON OF TAREW SAH Vs. STATE OF BIHAR
August 13, 2012
KEDAR SAHANI Vs. THE STATE OF BIHAR
November 29, 2012
KESHAV JHA Vs. BIHAR STATE ELECTRICITY BOARD
October 15, 2012
KESHO PASWAN Vs. STATE OF BIHAR
January 30, 2012
KHOSI MAHTO Vs. STATE OF BIHAR
January 19, 2012
KIRAN DEVI, WIFE OF PRAMOD PODDAR Vs. STATE OF BIHAR
July 18, 2012
KISHAN KUMAR SONI @ SONI GUPTA Vs. STATE OF BIHAR
April 12, 2012
KISHOR PANDEY SON OF LATE ARUN PRAKASH PANDEY Vs. STATE OF BIHAR
April 5, 2012
KISHORE KUMAR SINGH Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
December 19, 2012
KISHORE KUMAR YADAV Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY AND ORS.
September 12, 2012
KISHORI MANDAL @ KISHORI DHANUK Vs. STATE OF BIHAR
April 6, 2012
KISHORI MOHAN Vs. MRITUNJAY KUMAR
October 9, 2012
KISHORI MOHAN, SON OF MANGAL YADAV, RESIDENT OF VILLAGE CHARKAWAN, POLICE STATION RAFIGANJ, DISTRICT AURANGABAD Vs. THE STATE OF BIHAR
October 9, 2012
KISHORI PRASAD SINGH Vs. LALITA DEVI
July 5, 2012
KISHUN RAM S/O BADRI RAM Vs. STATE OF BIHAR
January 16, 2012
KISHUN SINGH Vs. STATE OF BIHAR
May 15, 2012
KISHUN YADAV Vs. STATE OF BIHAR
September 21, 2012
KISMAT DEVI Vs. RAM BAPU PD
May 3, 2012
KRANTI DEVI Vs. OM BAHADUR JHA
July 24, 2012
KRIPA SHANKAR RAI Vs. KAMLA RAI
December 6, 2012
KRISHANA NANDAN PRASAD AND OTHERS Vs. STATE OF BIHAR
April 12, 2012
KRISHNA BEHARI PRASAD Vs. STATE OF BIHAR
March 12, 2012
KRISHNA DEV SAH Vs. STATE OF BIHAR
August 24, 2012
KRISHNA KUMAR @ KRISHNA PRASAD Vs. STATE OF BIHAR
April 23, 2012
KRISHNA KUMAR SAH @ KRISHNANAND SAH Vs. THE STATE OF BIHAR & ORS.
July 17, 2012
KRISHNA KUMAR SINGH Vs. STATE OF BIHAR
January 16, 2012
KRISHNA LAL Vs. STATE OF BIHAR
August 1, 2012
KRISHNA MOHAN PRASAD Vs. STATE OF BIHAR
November 6, 2012
KRISHNA MURARI SHARAN Vs. PUSHPAGANDHA SINHA
January 18, 2012
KRISHNA MURARI YADAV S/O LATE NAGA PRASAD YADAV Vs. STATE OF BIHAR
October 3, 2012
KRISHNA PRASAD YADAV @ KRISHNA YADAV SON OF BANDHAN Vs. STATE OF BIHAR
September 4, 2012
KRISHNA SAH SON OF SRI PARAS SAH Vs. STATE OF BIHAR
August 16, 2012
KRISHNA SINGH Vs. STATE OF BIHAR
April 10, 2012
KRISHNA VIJAY SINGH Vs. STATE OF BIHAR
February 10, 2012
KRISHNANAND KUMAR @ ASHOK KUMAR, SON OF LATE KAPILDEO KUAR AND HRIDAY NARAYAN KUMAR, SON OF LATE MUKTESHWAR KUMAR, BOTH ARE RESIDENTS OF VILLAGE AND P.O. DUMRI, P.S. SIMRI, DISTRICT-BUXAR Vs. SHAMBHU KUNWAR @ KUNAR AND ORS.
April 24, 2012
KUBER MALI Vs. STATE OF BIHAR
September 21, 2012
KULDEEP YADAV ALIAS KULDIP YADAV Vs. STATE OF BIHAR
March 14, 2012
KUMAR CHAUHAN @ RAJ KUMAR CHAUHAN S/O LATE RAMJEE CHAUHAN Vs. STATE OF BIHAR AND ORS
August 30, 2012
KUMARI GAYATRI DEVI @ GAYATRI DEVI & ORS. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR & ORS.
August 1, 2012
KUMARI SANGITA VIDYARTHI Vs. THE STATE OF BIHAR AND ORS.
April 10, 2012
KUMARI SUNITA Vs. STATE OF BIHAR THROUGH THE SECRETARY
February 7, 2012
KUNDAN KUMAR S/O VIRENDRA PRASAD VERMA Vs. STATE OF BIHAR
January 16, 2012
KUNDAN PRASAD SINGH Vs. THE UNION OF INDIA AND ORS.
September 6, 2012
KUNTI DEVI Vs. RAMA KANT TIWARI
November 8, 2012
KUNTI DEVI @ KUNTI KUMARI Vs. STATE OF BIHAR
May 8, 2012
KUSHESHWAR ASTHAN PRAKHAND MATASYAJEEVI SWABLAMBI SAHKARI SAMITI LIMITED Vs. STATE OF BIHAR
May 18, 2012
KUSHMI DEVI W/O LATE SANT Vs. VIDYANAND KUMAR YADAV
October 30, 2012
LACHHMINI DEVI Vs. RAJ KUMAR PRASAD
October 17, 2012
LADDU GOPE Vs. MANOJ KUER SHARMA AND ORS.
August 7, 2012
LAGAN SINGH ALIAS RAM LAGAN SINGH SON OF LATE RAM GATI SINGH Vs. STATE OF BIHAR
January 19, 2012
LAKH RAJ SINGH Vs. STATE OF BIHAR THROUGH DISTRICT OFFICER
March 19, 2012
LAKHAN GOPE Vs. DAHU GOPE
May 3, 2012
LAKHAN PRASAD GUPTA Vs. DUMRAON PROPERTIES ENTERPRISES PVT LTD
February 28, 2012
LAKHAN PRASAD GUPTA S/O LATE BIHARI PRASAD GUPTA Vs. DUMRAON PROPERTIES ENTERPRISES PVT LTD THROUGH THE SECRETARY SIYA SARAN SINGH
February 29, 2012
LAKHAN SAO Vs. PARWATI DEVI
January 20, 2012
LAKSHMAN AHIR SON OF JAI RAM AHIR Vs. STATE OF BIHAR
March 15, 2012
LAKSHMAN RAM Vs. STATE OF BIHAR
October 5, 2012
LAKSHMAN YADAV Vs. THE STATE OF BIHAR & ORS.
January 16, 2012
LAKSHMI DEVI SINGHANIA WIFE OF GOPI KUMAR SINGHANIA Vs. STATE OF BIHAR
March 20, 2012
LAKSHMI NARAYAN PASWAN Vs. STATE OF BIHAR
August 3, 2012
LAL BABU KEWAT SON OF LATE RAMJEE KEWAT Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER EAST CENTRAL RAILWAY HAZIPUR BIHAR
March 13, 2012
LAL BABU YADAV Vs. STATE OF BIHAR
July 10, 2012
LAL BAHADUR DAS AND ORS Vs. STATE OF BIHAR
December 10, 2012
LAL BIHARI KAMKAR SON OF BALESHWAR KAMKAR Vs. STATE OF BIHAR
February 7, 2012
LAL BIHARI SINGH SON OF SRI RAMANAND SINGH Vs. STATE OF BIHAR
January 25, 2012
LAL JI SINGH Vs. THE STATE OF BIHAR AND ORS.
September 27, 2012
LAL NARAYAN SHARMA Vs. STATE OF BIHAR
April 27, 2012
LALA SHASHI BHUSHAN VERMA Vs. UNION OF INDIA
May 18, 2012
LALAN YADAV Vs. STATE OF BIHAR
July 17, 2012
LALIT KUMAR Vs. STATE OF BIHAR
April 3, 2012
LALITA DEVI Vs. SYED AQUIL AHMAD
April 3, 2012
LALITA JHA Vs. STATE OF BIHAR
October 12, 2012
LALJHARI DEVI Vs. STATE OF BIHAR
July 24, 2012
LALJI SINGH Vs. STATE OF BIHAR
February 29, 2012
LALL BABU LALL Vs. STATE OF BIHAR
February 3, 2012
LALLAN PRASAD Vs. THE MEMBER, BOARD OF REVENUE & ORS.
November 30, 2012
LALLAN SINGH SON OF KESHARI SINGH Vs. BINOD SHANKAR SINGH SON OF UGRAH SINGH
March 26, 2012
LALLU PRASAD HEMANT SON OF LATE BHAGWAN DAS Vs. STATE OF BIHAR THROUGH SECRETARY HOME JAIL DEPARTMENT OLD SECRETARIAT PATNA
January 4, 2012
LAXMI MANDAL Vs. STATE OF BIHAR
July 27, 2012
LAXMI NARAYAN RAM NARAYAN Vs. STATE OF BIHAR
November 23, 2012
LAXMI SAH, YOGI SAH, HARI SAH, RAM CHANDRA SAH Vs. STATE OF BIHAR
October 18, 2012
LECTURER IN THE DEPARTMENT OF PHILOSOPHY Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
April 10, 2012
LEELA DEVI W/O SHRI PRAMOD RAM Vs. STATE OF BIHAR
May 16, 2012
LIFE INSURANCE CORPORATION OF INDIA THROUGH ITS DIVISIONAL MANAGER AND ANR. Vs. M/S. GODREJ & BOYCE MANUFACTURING CO. LTD. AND ORS.
September 13, 2012
LLAICHI DEVI W/O LATE JAGARNATH RAI Vs. UNION OF INDIA
June 25, 2012
LOK NATH SHARMA Vs. STATE OF BIHAR
April 12, 2012
LOKESH KUMAR SRIVASTAVA Vs. STATE OF BIHAR
March 13, 2012
LT COL HARJIT SINGH Vs. UNIO OF INDIA
January 18, 2012
M A SIDDIQUI Vs. UNION OF INDIA
March 14, 2012
M K SHARMA Vs. UNION OF INDIA
January 11, 2012
M.BALACHANDRAN Vs. STATE OF BIHAR
May 15, 2012
M/S LUMBINI BEVERAGES PVT. LTD. Vs. BIHAR STATE ELECTRICITY BOARD VIDYUT BHAWAN
June 25, 2012
M/S M.K. AGENCIES Vs. EAST CENTRAL RAILWAY HAVING ITS HEADQUARTER AT HAJIPUR WITH
June 25, 2012
M/S SPICY BEVERAGE PVT. LTD. Vs. STATE OF BIHAR EQUIVALENT CITATION:2012-PLJR-3-613 WITH
March 12, 2012
M/S VISHNU SUGAR MILLS LTD. Vs. STATE OF BIHAR WITH
July 6, 2012
M/S. AMAN MOTORS (NOW CLOSED) THROUGH SRI BABBAN SINGH Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, FOOD AND CIVIL SUPPLY DEPARTMENT & ORS.
October 8, 2012
M/S. BAIBHAW CONSTRUCTION PVT. LTD. THROUGH ITS DIRECTOR, ABHAY KUMAR Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, WATER RESOURCES DEPARTMENT & ORS.
December 14, 2012
M/S. BANDANA FUEL INDUSTRIES Vs. MR. N.C. JHA, CHAIRMAN, COAL INDIA LIMITED AND ORS.
September 6, 2012
M/S. BARON KALIN PHARMACEUTICALS (INDIA) PVT. LTD. Vs. THE STATE OF BIHAR & ORS.
November 30, 2012
M/S. DURGA COLD STORAGE & ICE FACTORY Vs. THE BIHAR STATE ELECTRICITY BOARD & ORS.
October 5, 2012
M/S. RASTO PHARMACEUTICALS Vs. THE STATE OF BIHAR AND ANR.
August 23, 2012
M/S. SATYADARSHI PROJECT (INDIA) LIMITED Vs. KUMAR INDRADEO SON OF SHRI RAMPRIT SINGH & ORS.
November 29, 2012
MAA SARASWATI TRADERS THROUGH THE LEGAL POWER OF ATTORNEY Vs. UNION OF INDIA THROUGH THE COMMISSIONER
February 28, 2012
MADAN LAL AGRAWAL SON OF LATE MUNILAL AGRAWAL Vs. BINOD KUMAR AGRAWAL SON OF LATE MUNILAL AGRAWAL
January 27, 2012
MADAN MAHTO @ MADAN SINGH SON OF JANARDAN SINGH RESIDENT OF VILLAGE BARUNA (NIKAPUR) P.S. SAHAR NARAINPUR, DISTRICT- BHOJPUR AT ARA Vs. THE STATE OF BIHAR
March 2, 2012
MADAN MOHAN PRASAD Vs. BIHAR STATE CO-OPERATIVE LAND DEVELOPMENT BANK LTD.
March 27, 2012
MADAN MOHAN PRASAD AND ORS Vs. STATE OF BIHAR
February 23, 2012
MADAN PRASAD Vs. MOSTT. MALATI DEVI
September 25, 2012
MADAN TIWARY Vs. STATE OF BIHAR
January 30, 2012
MADHU MAUSAM Vs. BINAY KUMAR SINGH
October 9, 2012
MADHU SUDAN PRASAD Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
March 29, 2012
MADHUKAR PRASAD Vs. STATE OF BIHAR
February 14, 2012
MADHURI DEVI Vs. RAGHUBANSH JHA
January 24, 2012
MADHUSUDAN PRASAD SON OF LATE RAM BHAJAN PRASAD Vs. STATE OF BIHAR
January 23, 2012
MADRAS SECURITIES PRINTERS PVT LTD Vs. STATE OF BIHAR
October 10, 2012
MAGHU SAH Vs. UNION OF INDIA
May 1, 2012
MAHAARANI DURGESHWARI SAHI Vs. STATE OF BIHAR
October 5, 2012
MAHABIR RAJAK Vs. SURESH RAJAK
January 13, 2012
MAHADEO MAHTO Vs. THE UNION OF INDIA AND ORS.
September 21, 2012
MAHADEO RAI Vs. BHAGWAN ROY
August 28, 2012
MAHAFUJ ALI SON OF LATE JANIF HUSSAIN Vs. UNION OF INDIA THROUGH GENERAL MANAGER NORTH EAST RAILWAY GORAKHPUR
March 6, 2012
MAHANTH RAMASIS DAS Vs. NOOR MD MIAN
January 25, 2012
MAHANTH VIJAYANANDPURI ALIAS VIJAY KUMAR SINGH Vs. STATE OF BIHAR THRU D M NALANDA AT BIHAR SHARIF
March 1, 2012
MAHENDRA CHOUDHARY SON OF RAJENDRA CHOUDHARY Vs. STATE OF BIHAR
August 2, 2012
MAHENDRA MISTRY @ MAHENDRA VISHWAKARMA Vs. NATIONAL INSURANCE CO. LTD
October 16, 2012
MAHENDRA PD SINGH Vs. MAGADH UNIVERSITY
February 23, 2012
MAHENDRA PRASAD SON OF LATE RAMCHANDRA SAO Vs. STATE OF BIHAR
April 4, 2012
MAHENDRA RAM SON OF SRI BAHADUR RAM Vs. STATE OF BIHAR
February 27, 2012
MAHESH JHA Vs. YASODA DEVI
July 23, 2012
MAHESH KUMAR SINHA Vs. BOARD OF DIRECTORS & APPELLATE AUTHORITY NALANDA GRAMIN BANK
August 23, 2012
MAHESH PRASAD SINGH Vs. SATRUGHAN SINHA, SON OF LATE BHUVNESHWARI PRASAD SINHA
September 5, 2012
MAHESHWAR SAH, NANDU SAH, RAJENDRA SAH, BINOD SAH AND ORS Vs. STATE OF BIHAR
October 19, 2012
MALAY CHATTERJI S/O LATE NUT BEHARI CHATTERJI Vs. STATE OF BIHAR
April 5, 2012
MALIK ASTUR ALI Vs. STATE OF BIHAR
March 1, 2012
MALLIK ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
May 9, 2012
MALTI DEVI Vs. STATE OF BIHAR THROUGH SECRETARY GRAM PANCHAYAT
February 24, 2012
MAN.COMM.,MADARSA FAIZUL ULOOM Vs. STATE OF BIHAR
November 6, 2012
MANAGEMENT GRADE Vs. STATE BANK OF INDIA
March 27, 2012
MANAGEMENT OF ASHOK PAPER MILLS LTD Vs. STATE OF BIHAR
September 24, 2012
MANAGER, THE ORIENTAL INSURANCE COMPANY LTD. GAYA Vs. BALMIKI SINGH AND ANOTHER
April 16, 2012
MANAGING COMMITTEE Vs. STATE OF BIHAR
August 30, 2012
MANAGING COMMITTEE,BALIKA UCHAYA VIDYALAYA, SAHSARAON VILLAGE SAHSARAON, POST OFFICE ASAON, DISTRICT SIWAN THROUGH ITS SECRETARY NAMELY SMT. RAMAVATI DEVI WIFE OF RAM EKBAL SINGH RESIDENT OF VILLAGE SAHSARAON , POLICE STATION ASAON, DISTRICT SIWAN Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT, NEW SECRETARIAT, PATNA
April 16, 2012
MANGAL SINGH S/O LATE SUKHDEO SINGH Vs. STATE OF BIHAR
April 2, 2012
MANIK CHAND SAHNI AND ORS Vs. STATE OF BIHAR
October 4, 2012
MANIK CHANDRA MAHTO Vs. STATE OF BIHAR
November 7, 2012
MANIK RATAN CHATTERJEE & OTHER Vs. STATE OF BIHAR & OTHER
March 23, 2012
MANIKANT SINGH Vs. STATE OF BIHAR
May 8, 2012
MANISH KUMAR Vs. STATE OF BIHAR
July 16, 2012
MANISH KUMAR UPADHYA Vs. BIHAR SCHOOL EXAMINATION BOARD, PATNA
October 15, 2012
MANISHA SAHAY Vs. SANJAY KUMAR SINHA
August 8, 2012
MANISHA SAHAY WIFE OF SANJAY KUMAR SINHA Vs. SANJAY KUMAR SINHA
August 31, 2012
MANJU DEVI Vs. THE UNION OF INDIA THROUGH THE GENERAL MANAGER
September 24, 2012
MANJU DEVI Vs. STATE OF BIHAR
April 16, 2012
MANJU DEVI @ IVLANJU KUAR W/O LATE SANJEEV KUMAR GUPTA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, PUNJAB NATIONAL
October 16, 2012
MANJU HANSDA Vs. STATE OF BIHAR
October 3, 2012
MANJU KUMARI SINHA WIFE OF YUGESHWAR PRASAD Vs. THE STATE OF BIHAR THROUGH SECRETARY, PRIMARY AND SECONDARY EDUCATION BIHAR & ORS.
March 20, 2012
MANJU SINGH @ MANJU DEVI Vs. UNION OF INDIA
March 23, 2012
MANJULA DEVI Vs. STATE OF BIHAR
March 16, 2012
MANJULA KUMARI AND ORS. ETC. ETC. Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY AND ORS. ETC. ETC.
April 20, 2012
MANOHAR KUMAR SINGH Vs. STATE OF BIHAR
January 13, 2012
MANOHAR PRASAD Vs. STATE OF BIHAR
December 5, 2012
MANOJ KUMAR Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
January 4, 2012
MANOJ KUMAR Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
January 16, 2012
MANOJ KUMAR Vs. STATE OF BIHAR
August 14, 2012
MANOJ KUMAR NIRALA, SON OF LATE BHRIGUNATH SINGH Vs. STATE OF BIHAR
October 17, 2012
MANOJ KUMAR PRASAD S/O SRI AMAR PRASAD Vs. STATE OF BIHAR WITH
July 6, 2012
MANOJ KUMAR SAH Vs. SUNITA DEVI
March 16, 2012
MANOJ KUMAR SHARMA Vs. STATE OF BIHAR
April 27, 2012
MANOJ KUMAR SINHA Vs. STATE OF BIHAR
June 20, 2012
MANOJ PRASAD Vs. SHIVAM PLANTATION P. LTD.
July 19, 2012
MANORANJAN PRASAD SINHA Vs. STATE OF BIHAR
October 31, 2012
MANZAR HUSSAIN Vs. STATE OF BIHAR
March 21, 2012
MARKANDEY OJHA SON OF UMA NATH OJHA Vs. STATE OF BIHAR
August 16, 2012
MARWARI COLLEGE & ANR. Vs. MD. SALAHUDDIN
August 31, 2012
MASOMAT PHOOL DEVI Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, GOVT. OF BIHAR, OLD SECRETARIAT, PATNA & ORS.
February 14, 2012
MATHURA PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
January 24, 2012
MATLOOB ALAM AND ANR. Vs. STATE OF BIHAR AND ORS
June 22, 2012
MAUSAMI D D T CHHIRKAO KRAMCHARI SANGH Vs. STATE OF BIHAR
February 9, 2012
MAZIDUR RAHMAN SON OF LATE S K NABI BAX VILLAGE NISTA Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER
March 30, 2012
MD ABDUL BASHAR Vs. STATE OF BIHAR
November 8, 2012
MD ABDUL KALAM Vs. STATE OF BIHAR
July 30, 2012
MD ABDUL MANNAN Vs. UNION OF INDIA
February 24, 2012
MD AFSAR HUSSAIN PERVEZ Vs. STATE OF BIHAR
March 19, 2012
MD AMIN Vs. STATE OF BIHAR
July 24, 2012
MD ASLAM (IN 869) RANJIT KUMAR SINGH @ RANJIT KUMAR SINHA Vs. STATE OF BIHAR
July 18, 2012
MD GULJAR Vs. STATE OF BIHAR
August 28, 2012
MD HALIM ANSARI AND ORS Vs. STATE OF BIHAR
October 30, 2012
MD HANIF AHMAD Vs. BIBI FATMA
August 7, 2012
MD IDRISH ALIAS IDRISH MIAN Vs. STATE OF BIHAR
August 6, 2012
MD IQBAL Vs. STATE OF BIHAR
July 5, 2012
MD MAHAFOOJ ALAM Vs. STATE OF BIHAR
March 6, 2012
MD MOHI Vs. STATE OF BIHAR
September 20, 2012
MD MUSTAFA ALIAS MUSTAFA MIAN Vs. STATE OF BIHAR
April 27, 2012
MD NURUL HASNAIN ALIAS MD NARUAL HASNAIN Vs. BIBI KAMRUL FATIMA
May 1, 2012
MD PARWEZ AKHTAR ANSARI Vs. STATE OF BIHAR
March 26, 2012
MD RAZAK ALIAS ABDUL RAZZAK Vs. STATE OF BIHAR
July 26, 2012
MD RIZWAN ANSARI Vs. STATE OF BIHAR
August 22, 2012
MD SAHABUDDIN @ KAILA Vs. STATE OF BIHAR
October 17, 2012
MD SHAHID ALAM Vs. STATE OF BIHAR
September 5, 2012
MD SHAMSHER ALAM, S/O LATE CHAMARI MIAN Vs. C B I AND ORS
July 18, 2012
MD UMAR Vs. STATE OF BIHAR
March 20, 2012
MD USMAN Vs. STATE OF BIHAR
August 23, 2012
MD. ABU BAKAR RIZVI & ORS. Vs. THE STATE OF BIHAR & ORS.
January 10, 2012
MD. ABU BAKAR RIZVI S/O LATE MD. AYUB Vs. STATE OF BIHAR
October 1, 2012
MD. ABUL HASAN Vs. THE STATE OF BIHAR
May 1, 2012
MD. AHSAN AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
May 10, 2012
MD. ALAM AND ORS. Vs. STATE OF BIHAR
December 13, 2012
MD. ALI MUZAFFAR S/O DR. MD.QAMRUL MUZAFFAR Vs. STATE OF BIHAR
April 12, 2012
MD. ANSARUL HAQUE Vs. BIBI SHAKILA
October 9, 2012
MD. BADRUDDIN, SON OF MD. REAZUDDIN AND OTHERS ALL RESIDENT OF VILLAGE BAKARPUR, P.S. MOFFASIL, DISTRICT MUNGER Vs. THE STATE OF BIHAR
July 23, 2012
MD. IMAMUDDIN @ FUDIYA Vs. STATE OF BIHAR
October 4, 2012
MD. IRSHAD SON OF WAHAB MASTER @ ABDUL WAHAB, RESIDENT OF VILLAGE-BALTHI MUSAHARI, P.S.-BOCHAHA, DISTRICT-MUZAFFARPUR Vs. THE STATE OF BIHAR & ANR.
March 23, 2012
MD. KHURAID ANSARI & ORS. Vs. THE STATE OF BIHAR & ANR.
April 27, 2012
MD. LEYAQAT ANSARI Vs. UNION OF INDIA
July 6, 2012
MD. MISTER MIAN S/O SHARIF MIAN Vs. STATE OF BIHAR
March 23, 2012
MD. MOKHTAR ALAM Vs. THE STATE OF BIHAR & ORS.
July 16, 2012
MD. NAUSHAD AHMAD @ NAUSHAD AHMAD Vs. THE STATE OF BIHAR & ANR.
November 5, 2012
MD. NAYEEM Vs. STATE OF BIHAR
December 4, 2012
MD. NURULLAH S/O MD. KHALIL Vs. STATE OF BIHAR
February 27, 2012
MD. QAMAR REHAN Vs. STATE OF BIHAR
January 16, 2012
MD. RAFI Vs. STATE OF BIHAR
September 28, 2012
MD. RAUS @ RAHIS MIAN @ MD. RIAS & ORS. Vs. THE STATE OF BIHAR & ANR.
July 18, 2012
MD. REYAZ ALAM Vs. THE STATE OF BIHAR & ORS.
September 25, 2012
MD. SADIQUE Vs. THE STATE OF BIHAR & ORS.
February 14, 2012
MD. TAUFEEQUE ALAM Vs. THE STATE OF BIHAR THROUGH RESPONDENTS PRINCIPAL SECRETARY AND ORS.
January 19, 2012
MD. WARISH KHAN S/O MD.ABDUL GANNI Vs. STATE OF BIHAR
June 28, 2012
MD.MASOOD YUSUF Vs. STATE OF BIHAR
September 19, 2012
MD.NAIMUDDIN S/O MD. KHUDABAKSH Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY
September 26, 2012
MD.QUAMRUL HODA S/O LATE MD.WAIZUL HAQUE Vs. STATE OF BIHAR
November 1, 2012
MEENA SINHA Vs. STATE OF BIHAR
January 23, 2012
MEERA DEVI WIDOW OF LATE GURUDEO SHARMA ALIAS GURUDEO PRASAD SHARMA Vs. SANJAY KUMAR CHOUDHARY SON OF LATE JANARDAN CHOUDHARY BHAGALPUR ROAD
April 6, 2012
MEERA DEVI WIDOW OF LATE PANKAJ KUMAR Vs. STATE OF BIHAR
September 26, 2012
MEHRUN NISHA Vs. THE STATE OF BIHAR & ORS.
October 9, 2012
MIRA DEVI Vs. STATE OF BIHAR
February 2, 2012
MIRA DEVI WIFE OF MUKTI NARAYAN PANDEY Vs. UNION OF INDIA REPRESENTED THROUGH THE GENERAL MANAGER EAST CENTRAL RAILWA HAZIPUR BIHAR
March 6, 2012
MIRAJ KHALID Vs. STATE OF BIHAR
August 30, 2012
MISTER MIAN S/O SHARIF MIAN Vs. STATE OF BIHAR
March 23, 2012
MISTER YADAV Vs. STATE OF BIHAR THROUGH HOME SECRETARY GOVERNMENT OF BIHAR, PATNA
December 19, 2012
MITHILESH KUMAR Vs. STATE OF BIHAR
April 23, 2012
MITHILESH KUMAR SINHA SON OF SHRI R SINHA Vs. STATE OF BIHAR
January 16, 2012
MITHU SAH Vs. STATE OF BIHAR
October 1, 2012
MOD NARAYAN JHA S/O LATE PULKIT JHA Vs. KAMESHWAR JHA
June 27, 2012
MOHALLA- M P DWIVEDI ROAD Vs. STATE OF BIHAR
January 30, 2012
MOHAMMAD ASHFAQUE ANSARI Vs. STATE OF BIHAR
June 27, 2012
MOHAN CHANDRA JHA S/O LATE PANDIT LAXMIKANT JHA Vs. STATE OF BIHAR
December 18, 2012
MOHAN LAL DAGA SON OF LATE JUGAL KISHORE DAGA Vs. LIFE INSURANCE CORPORATION OF INDIA, A CORPORATION ESTABLISHED UNDER LIFE INSURANCE CORPORATION
March 2, 2012
MOHAN SAH Vs. STATE OF BIHAR
April 20, 2012
MOHAN SAHNI @ MOHAN SAHANI & ANR. Vs. THE STATE OF BIHAR
July 31, 2012
MOHMUDUL HASAN Vs. STATE OF BIHAR
July 24, 2012
MOINUDDIN SON OF LATE SK MAHBUB ALI Vs. STATE OF BIHAR
January 30, 2012
MOSMAT SWARAN Vs. STATE OF BIHAR
February 29, 2012
MOST ETWARIYA Vs. SHANKAR DUSADH
January 17, 2012
MOST RAMA DEVI Vs. SATYA NARAIN PD SWARNKAR
January 3, 2012
MOST SARASWATI DEVI, WIFE OF LATE KIRA MAHTO Vs. SUBODH KUMAR SON OF RAMPUKAR
August 1, 2012
MOST. BEDAMO DEVI @ BEDAMI DEVI Vs. MOST. RAJ PATO DEVI & ORS
April 11, 2012
MOST. CHANDRAMANI DEVI & ORS. Vs. RAJMANI DEVI & ORS.
August 30, 2012
MOST. KEWALA DEVI & ANR. Vs. SRI KRISHNA DEVI & ANR.
February 27, 2012
MOST. MAHJIDAN KHATOON @ MOTIJIDAN KHATOON W/O LATE MD. LOOQMAN Vs. ASMA KHATOON W/O MD. WAKIL
February 27, 2012
MOST. NILAM DEVI @ NEELAM SHINA WIDOW OF LATE DINESH SINGH RESIDENT OF VILLAGE BALUA POLICE STATION, MANER DISTRICT - PATNA Vs. LAKSHMAN SINGH @ LAXUMAN SINGH SON OF LATE SHEO NARIAN SINGH AND ORS.
April 17, 2012
MOSTT GANGIA DEVI Vs. JAMUTRI DEVI ALIAS JAMURATI DEVI
September 28, 2012
MOSTT. PIYARI DEVI WIDOW OF LATE RAM NANDAN PD. YADAV, R/O VILL. Vs. MD. SALIMUDDIN S/O LATE SHARFUDDIN R/O VILL.
August 1, 2012
MOSTT. VISHALTI KUWAR AND ANR. Vs. THE STATE OF BIHAR THROUGH CHIEF SECRETARY AND ORS.
June 20, 2012
MOSTTSITA DEVI Vs. HIRAMANI DEVI
July 9, 2012
MOTHER INDIA CONSTRUCTION PRIVATE LIMITED Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
November 29, 2012
MOTI LAL GUPTA Vs. STATE OF BIHAR
January 30, 2012
MOTI LAL GUPTA Vs. STATE OF BIHAR
January 3, 2012
MOTI MAHTO SON OF LATE MANGAR MAHTON Vs. STATE OF BIHAR
February 1, 2012
MOTICHAND YADAV Vs. STATE OF BIHAR
August 13, 2012
MOULESHWAR S/O SHRI KAPILESHWAR JHA Vs. STATE OF BIHAR
July 4, 2012
MUKESH KUMAR Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVT OF BIHAR
February 3, 2012
MUKTI NARAYAN CHAUDHARY Vs. STATE OF BIHAR
September 28, 2012
MULHO GORHI ALIAS SAH Vs. YOGBHAMA CHAUDHARY WIFE OF RAGHUNANDAN CHOUDHARY
March 30, 2012
MUMTAZ @ NASIM KHAN S/O WARID KHAN; IDRISH KHAN S/O LATE AZIZ KHAN; BIJAI CHAMAR @ BIJAI RAM S/O RAM KRIT RAM; AYUB KHAN S/O SHAKIL KHAN Vs. STATE OF BIHAR
January 17, 2012
MUMTAZ ALAM Vs. STATE OF BIHAR
September 5, 2012
MUMTAZ ALIAS NASIM KHAN S/O WARID KHAN Vs. STATE OF BIHAR
January 17, 2012
MUNA SINGH YADAV AND ORS Vs. STATE OF BIHAR
October 5, 2012
MUNAKIYA DEVI Vs. STATE OF BIHAR
July 18, 2012
MUNESHWAR MANDAL Vs. STATE OF BIHAR
November 2, 2012
MUNESHWAR PRASAD Vs. STATE OF BIHAR THROUGH THE COMMISSIONER
January 16, 2012
MUNESHWARI DEVI Vs. BIRENDRA MAHTO AND ORS.
December 13, 2012
MUNGER TOBACCO MANUFACTURING UNION BASUDEOPUR Vs. UNION OF INDIA THROUGH THE MINISTRY OF LABOUR NEW DELHI
February 27, 2012
MUNI LAL SINGH @ SURAJ PRASAD SINGH Vs. STATE OF BIIHAR
September 26, 2012
MUNIA DEVI Vs. BIHAR ELECTRICITY BOARD THROUGH ITS CHAIRMAN AND ORS.
July 25, 2012
MUNIR HUSSAIN SON OF LATE SYED NAZEER HUSSAIN Vs. SYED MUZAFFAR HUSSAIN SON OF LATE SYED MUZAFFARUDDIN
May 15, 2012
MUNIYA DEVI WIFE OF LATE CHANDRA DEO RAM Vs. STATE OF BIHAR
January 17, 2012
MUNMA DEVI Vs. STATE OF BIHAR
March 1, 2012
MUNNA KURAISHI Vs. STATE OF BIHAR
July 31, 2012
MUNNA RAM Vs. THE STATE OF BIHAR & ORS.
February 21, 2012
MUNNA SINGH Vs. THE STATE OF BIHAR
October 16, 2012
MUNNI KHATOON Vs. STATE OF BIHAR
March 29, 2012
MUNNI KUWAR WIFE OF LATE MATHURA PRASAD Vs. UNION OF INDIA, THROUGH THE GENERAL MANAGER EAST CENTRAL RAILWAY HAJIPUR
February 9, 2012
MUNSI PREM CHAND SINGH Vs. STATE OF BIHAR
August 24, 2012
MURAD ALI, SON OF MD. KAYAM Vs. STATE OF BIHAR
October 17, 2012
MURALIDHAR SINGH S/O LATE TEJ NARAYAN SINGH, RESIDENT OF VILLAGE-KARHARIA, BANKA (NEAR DURGA ASTHAN), DISTRICT-BANKA & ORS. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVT. OF BIHAR, PATNA & ORS.
August 14, 2012
MURARI KRISHNA AGRAWAL ALIAS KRISHNA MURARI AGRAWAL SON OF SHREE KRIHSNAJEE Vs. STATE OF BIHAR
February 14, 2012
MURARI THAKUR S/O MADAN MOHAN THAKUR Vs. STATE OF BIHAR
November 1, 2012
MUSAFIR MAHTO SON OF LATE BALESHWAR MAHTO Vs. STATE OF BIHAR
September 27, 2012
MUSTAFA KHAN Vs. STATE OF BIHAR
February 14, 2012
MUSTAFA MIAN AND ORS Vs. STATE OF BIHAR
October 9, 2012
NAGENDRA KUMAR @ SONU SINGH Vs. STATE OF BIHAR
March 14, 2012
NAGENDRA NATH MISHRA S/O LATE PITAMBAR MISHRA Vs. STATE OF BIHAR THROUGH ITS SECRETARY, DEPTT. OF HEALTH, MEDICINE, EDUCATION AND FAMILY WELFARE, GOVT. OF BIHAR, OLD SECRETARIAT, PATNA
July 9, 2012
NAGENDRA PATHAK Vs. STATE OF BIHAR
July 3, 2012
NAGENDRA PRASAD SINGH Vs. STATE OF BIHAR
January 13, 2012
NAGENDRA PRASAD SINGH Vs. THE UNION OF INDIA THROUGH THE C.B.I.
June 20, 2012
NAGESHWAR DAS Vs. THE STATE OF BIHAR
September 21, 2012
NAGESHWAR PASWAN Vs. STATE OF BIHAR
April 27, 2012
NAGESHWAR PRASAD Vs. STATE OF BIHAR
June 22, 2012
NAGINA DEVI Vs. LALU PRASAD & ORS
February 6, 2012
NAGINA DHANUK Vs. STATE OF BIHAR
October 1, 2012
NAIYAR AZAM SON OF LATE SUFFI KADRI Vs. RAM DEO MAHTO, SON OF RAM RATAN MAHTO
May 14, 2012
NAMELY LAKSHMI. KANT MALLIK S/O LATE JAI LAL MALLIK Vs. UNION OF INDIA
June 28, 2012
NAND KISHORE KESHRI Vs. STATE OF BIHAR
January 12, 2012
NAND KISHORE RAM Vs. STATE OF BIHAR
March 16, 2012
NAND KISHORE VERMA Vs. STATE OF BIHAR THROUGH COMMISSIONER CUM SECRETARY
January 19, 2012
NAND LAL MAHTO SON OF LATE HANUMAN MAHTO Vs. STATE OF BIHAR
September 25, 2012
NAND LAL PANDEY Vs. STATE OF BIHAR
January 13, 2012
NAND MANI GIRI Vs. BIJAY KUMAR PRASAD
June 21, 2012
NANDJEE SINGH Vs. STATE OF BIHAR
February 24, 2012
NANDJEE SINGH S/O LATE RAGHAW SINGH Vs. STATE OF BIHAR
January 17, 2012
NANDU PANDEY Vs. THE STATE OF BIHAR & ORS.
February 14, 2012
NANDU THAKUR AND ORS Vs. STATE OF BIHAR
October 16, 2012
NANHI BEGAM WIFE OF LATE HAIDER ALI Vs. DHRUB NARAIN SON OF LATE SHAHDEO SINGH
February 16, 2012
NARAYAN MANDAL SON OF LATE NIRAS MANDAL Vs. STATE OF BIHAR
September 27, 2012
NARAYAN MISHRA Vs. STATE OF BIHAR
July 24, 2012
NARAYANI NIRMAN Vs. STATE OF BIHAR
May 18, 2012
NARENDRA KUMAR JHA ALIAS NARENDRA JHA SON OF SRI BHALCHANDRA JHA Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVT OF BIHAR
February 6, 2012
NARENDRA KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
November 23, 2012
NARENDRA KUMAR VERMA, S/O LATE SHEO NANDAN Vs. STATE OF BIHAR
December 14, 2012
NARENDRA PRASAD Vs. STATE OF BIHAR
January 4, 2012
NARESH DAS SON OF AYODHYA DAS Vs. STATE OF BIHAR
August 2, 2012
NARESH MANJHI SON OF LATE PARMA MANJHI Vs. STATE OF BIHAR
October 5, 2012
NARESH PRASAD SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
September 10, 2012
NARESH SHARMA Vs. STATE OF BIHAR
October 10, 2012
NARESH SINGH Vs. STATE OF BIHAR
May 1, 2012
NARESH TIAR Vs. STATE OF BIHAR
January 17, 2012
NARSINGH SHARMA Vs. BIHAR STATE ELECTRICITY BOARD
March 27, 2012
NASIM MIAN AND ORS Vs. STATE OF BIHAR
July 30, 2012
NASIR S/O LATE ABDUL HAMID RESIDENT OF VILLAGE BELBHADRAPUR Vs. STATE OF BIHAR
April 12, 2012
NASRAN RAZA Vs. CHAIRMAN, BIHAR SCHOOL EXAMINATION BOARD
March 27, 2012
NATHO MISHRA @ BAIDNATH MISHRA Vs. STATE OF BIHAR
September 6, 2012
NATHO MISHRA @ BAIDNATH MISHRA, SON OF SURYA NARAYAN MISHRA AND ORS Vs. STATE OF BIHAR
September 6, 2012
NATHU SAO Vs. STATE OF BIHAR
November 29, 2012
NATHUN PRASAD SON OF LATE KALIKA PRASAD Vs. STATE OF BIHAR
August 16, 2012
NATIONAL INSURANCE CO LTD Vs. HEMANTI DEVI
April 26, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. MD NASHIMUDDIN AND OTHERS
April 27, 2012
NATIONAL INSURANCE COMPANY LTD Vs. SANJU DEVI W/O SRI KAMTA PRASAD
May 7, 2012
NATIONAL INSURANCE COMPANY LTD NALANDA Vs. MEENA KUMARI
February 27, 2012
NATIONAL INSURANCE COMPANY LTD THROUGH SRI ANJANI KUMAR ITS AUTHORIZED SIGNATORY-CUM-DULY CONSTITUTED ATTORNEY NATIONAL INSURANCE COMPANY REGIONAL OFFICE Vs. BHAGIRATH SINGH SON OF SRI RAJA SINGH
March 5, 2012
NATIONAL THERMAL POWER CORPORATION Vs. GOPAL CHANDRA SERKHEL, S/O SURENDER NATH SERKHEL; STATE OF BIHAR
October 5, 2012
NAV VIKASH VIHAR Vs. THE STATE OF BIHAR
July 4, 2012
NAVIN SHARMA SON OF NAKUL SHARMA Vs. STATE OF BIHAR
October 4, 2012
NAWAL KISHORE JHA Vs. THE STATE OF BIHAR
September 6, 2012
NAWAL KISHORE SHARMA S/O LATE RAM KUMAR SHARMA Vs. SHAMBHU SHARAN LAL S/O LATE SADHU SHARAN LAL
January 13, 2012
NAWAL KISHORE SINGH S/O BARUNI SINGH R/O VILLAGE JAGANNATHPUR Vs. STATE OF BIHAR
March 30, 2012
NAWAL KISHORE YADAV Vs. STATE OF BIHAR
September 20, 2012
NAWAL KISHORE YADAV S/O SATYA NARAYAN YADAV Vs. KULDIP RAI
March 5, 2012
NAWAL SINGH Vs. STATE OF BIHAR
August 16, 2012
NAZIR MIAN Vs. UNION OF INDIA
June 28, 2012
NEERAJ KATARUKA Vs. THE BIHAR STATE HOUSING BOARD
March 20, 2012
NEERAJ SINGH ALIAS CHHOTU SINGH Vs. STATE ELECTION COMMISSION BIHAR
June 26, 2012
NEHA KUMARI Vs. STATE OF BIHAR
March 14, 2012
NEW INDIA ASSURANCE CO LTD NEAR BISHWANATH SERVICE STATION Vs. SIROMANI DEVI WIFE OF LATE BAIRO PASWAN
January 24, 2012
NEW INDIA ASSURANCE COMPANY LTD VARANASI DISTT VARANASI U P Vs. KHALIL NAI S/O KARMRUDDIN NAI
March 12, 2012
NILAM DEVI & ANR. Vs. VIDYA SAGAR CHAUDHARY & ORS.
September 12, 2012
NILIMA SINHA W/O K K SINHA FORMER CHILD DEVELOPMENT PROJECT OFFICER Vs. STATE OF BIHAR
March 15, 2012
NILOFAR NAHID W/O MD. HAROON RASHID, TEACHER, RAMPUR MIDDLE SCHOOL, GRAM PANCHAYAT, POTHIA RAMPUR, P.S.+BLOCK-KRITYANAND NAGAR, DISTT-PURNIA Vs. THE STATE OF BIHAR & ORS.
October 4, 2012
NIRAJ KUMAR SINHA Vs. STATE OF BIHAR
September 7, 2012
NIRALA YADAV @ RAJA RAM YADAV @ DIPAK @ AJAI YADAV @ PRABESH YADAV @ AZAD Vs. THE STATE OF BIHAR AND ORS.
September 6, 2012
NIRANJAN KUMAR Vs. STATE OF BIHAR
February 13, 2012
NIRANJAN PRASAD Vs. DINA NATH PRASAD RAUT
November 23, 2012
NIRMAL CHAMAR Vs. THE STATE OF BIHAR
July 26, 2012
NIRMAL KAHAR Vs. STATE OF BIHAR
January 5, 2012
NIRMAL KUMAR Vs. STATE OF BIHAR
December 19, 2012
NIRMAL TIWARY AND ORS. Vs. THE STATE OF BIHAR THROUGH LAW SECRETARY AND ORS.
September 13, 2012
NIRMALA LAL WIFE OF LATE DHIRENDRA MOHAL LAL Vs. STATE
July 13, 2012
NIRMALJIT SINGH NARULA @ NIRMAL BABA Vs. STATE OF BIHAR
June 22, 2012
NIRUPAMA KUMARI @ RUKAMA DEVI W/O SATYENDRA SHARMA @ BHOLA SHARMA Vs. STATE OF BIHAR
October 12, 2012
NITISH KUMAR Vs. PINKI KUMARI
January 23, 2012
NOTRE DAME ACADEMY, MUNGER Vs. STATE OF BIHAR
June 18, 2012
NTPC LIMITED Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF LABOUR AND EMPLOYMENT, NEW DELHI & ORS.
April 24, 2012
NURASHIHA KHATOON WIFE OF SHARIF RESIDENT OF VILLAGE MASHALTOLI Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER
March 30, 2012
NURUL HODA Vs. STATE OF BIHAR
May 14, 2012
NUSHARAT KHATTON Vs. SHASHI MOHAN YADAV
February 27, 2012
NUTAN KUMARI Vs. STATE OF BIHAR
October 9, 2012
NUTAN SINGH Vs. ESTATE OF SHANKAR SHARAN
February 24, 2012
OM PRAKASH AND ORS Vs. STATE OF BIHAR
August 30, 2012
OM PRAKASH DHANUKA, SON OF SRI P L DHANUKA MANAGING DIRECTOR RIGA DISTILLERY RIGA Vs. STATE OF BIHAR
January 4, 2012
OM PRAKASH MAHTO Vs. STATE OF BIHAR
April 23, 2012
OM PRAKASH SAH Vs. DEOKI DEVI DUGOLIA
March 23, 2012
OM PRAKASH SHARMA Vs. STATE OF BIHAR
March 21, 2012
OM PRAKASH SINGH Vs. THE STATE OF BIHAR & ORS.
July 17, 2012
OM TRIJUG NARAYAN SINGH ALIAS TRIYUG NARAYAN SINGH SON OF SRI KAMALA SINGH Vs. ESTATE/GOODS OF LATE AYODHYA SINGH SON OF BABU ISLOK SINGH
April 5, 2012
ORIENTAL INSURANCE CO LTD Vs. RAM BABU CHOUDARY
April 2, 2012
ORIENTAL INSURANCE CO LTD DIVISIONAL OFFICE NEW MARKET PURNEA THROUGH SHRI VISHNU KUMAR GARG AT PRESENT POSTAL AS MANAGER IN THE OFFICE OF THE ORIENTAL INSURANCES CO LTDREGIONAL OFFICE PIRMOHANI RAJENDRA PATH KADAMKUAN PATNA Vs. MASHEDA KHATOON WIFE OF LATE NAUSHAD ALI
January 24, 2012
ORIENTAL INSURANCE COMPANY LTD Vs. ANARWA DEVI
October 5, 2012
ORIENTAL INSURANCE COMPANY LTD THROUGH ITS CHAIRMAN Vs. SARYUG YADAV, SON OF BASUDEV YADAV
January 17, 2012
ORIENTAL INSURANCE COMPANY LTD THROUGH ITS REGIONAL MANATGER REGIONAL OFFICE Vs. SALMA KHATOON WIFE OF LATE MD SAMEED
January 31, 2012
P B SIDHARTHAN SON OF LATE P R BABU KUNJI Vs. UNION OF INDIA
May 11, 2012
P.N. CHOUDHARY, SON OF BAIDYANATH CHOUDHARY Vs. STATE OF BIHAR
April 5, 2012
PAMA DEVI W/O LATE NARESH SINGH Vs. STATE OF BIHAR
August 14, 2012
PANA YADAV @ PANO YADAV; KAPILDEO YADAV Vs. STATE OF BIHAR
December 4, 2012
PANCHU RAI Vs. STATE OF BIHAR
September 20, 2012
PANKAJ KANT JHA Vs. STATE OF BIHAR
November 5, 2012
PANKAJ KUMAR AND ORS Vs. LIFE INSURANCE CORPN OF INDIA AND ORS
May 11, 2012
PANKAJ KUMAR JHA, SON OF SHRI KOMAL NATH JHA Vs. STATE OF BIHAR
March 13, 2012
PANKAJ KUMAR ROY Vs. STATE OF BIHAR
January 6, 2012
PANKAJ KUMAR, SON OF LATE GOVIND TIWARI Vs. STATE OF BIHAR
February 29, 2012
PANNA LAL CHOWDHARY S/O LATE MAYA CHOWDHARY Vs. STATE OF BIHAR
March 6, 2012
PANNA LAL PRASAD Vs. MANOJ KUMAR GUPTA
January 18, 2012
PAPPU KUMAR DAS Vs. STATE OF BIHAR THROUGH ADDITIONAL INSPECTOR
May 2, 2012
PARAG SAHAKARI GRIH NIRMAN SAMITEE LTD. THROUGH ITS SECRETARY Vs. THE PATNA MUNICIPAL CORPORATION AND ORS.
June 26, 2012
PARAMHANS TIWARY Vs. THE STATE OF BIHAR AND ORS.
November 2, 2012
PARAMHANSH RAI SON OF RAMASHISH RAI Vs. STATE OF BIHAR
July 3, 2012
PARAS NATH PRASAD Vs. THE UNION OF INDIA & ORS.
November 30, 2012
PARAS NATH SINGH Vs. HIGH COURT OF JUDICATURE A
May 4, 2012
PARAS NATH SINGH SON OF SRI KULKEWAL SINGH Vs. HUKUM CHAND SINGH MINOR SON OF SRI LAL BAHADUR SINGH
April 26, 2012
PARASURAM MANDAL AND OTHERS Vs. STATE OF BIHAR
August 23, 2012
PARBATI DEVI Vs. RAM SEWAK SINGH
February 9, 2012
PARMANAND SINGH @ PARMA SINGH Vs. THE STATE OF BIHAR AND ORS.
January 23, 2012
PARMANAND THAKUR Vs. RAJKIYA MADHYA VIDHYALAYA, JALALPUR KHURD
October 19, 2012
PARMESHWAR PANDIT Vs. STATE OF BIHAR
July 6, 2012
PARMESHWAR SAH Vs. JAWAHARLAL PRASAD
March 26, 2012
PARSHURAM CHOUDHARY Vs. BIHAR STATE ELECTRICITY BOARD
January 27, 2012
PARTNER RAJEEV MALIK Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL
March 30, 2012
PARWEZ ALAM Vs. STATE OF BIHAR THROUGH THE SECRETARY
April 27, 2012
PATLIPUTRA KANCH UDYOG(P) LTD. Vs. STATE OF BIHAR
February 28, 2012
PATNA Vs. MD. KHALIL NAI S/O KARMRUDDIN NAI R/O VILL.- KARGAHAR, P.O. KARGAHAR, P.S. KARGAHAR, DISTT.- ROHTAS, AISHA KHATOON W/O MD. KHALIL R/O VILL.- KARGAHAR, P.O. KARGAHAR, P.S. KARGAHAR, DISTT.- ROHTAS, ASHOK KUMAR SINHA S/O LATE KEDAR PRASAD R/O C 9/198 HABIB
March 12, 2012
PAWAN KUMAR RAMAN Vs. STATE OF BIHAR
April 5, 2012
PAWAN KUMAR SINGH Vs. STATE OF BIHAR WITH
July 5, 2012
PAWAN KUMAR SINHA S/O LATE DWARIKA PRASAD Vs. DHARNIDHAR PRASAD SINHA S/O LATE DR. RAMJEE PRASAD SINHA
September 6, 2012
PAWITRA DEVI, WIDOW OF DECEASED MATRU SAH Vs. STATE OF BIHAR
March 2, 2012
PHOOL MOHAMMAD Vs. STATE OF BIHAR
July 20, 2012
PHULENDRA KUMAR SINGH Vs. UNION OF INDIA
February 7, 2012
PHULJHARI DEVI @ PHULPARI DEVI Vs. STATE OF BIHAR AND ORS.
January 27, 2012
PINTU DAS Vs. STATE OF BIHAR
March 21, 2012
POLY GLASS FIBER INDUSTRIES PRIVATE LTD Vs. STATE OF BIHAR THROUGH ITS PRINCIPAL SECRETARY WATER RESOURCES DEPARTMENT
January 12, 2012
POONAM DEVI WIFE OF LATE SHAILENDRA KUMAR SINGH Vs. PAWAN KUMAR PATWARI SON OF SRI PRABHU DAYAL PATWARI
March 2, 2012
POSHAN SAHNI S/O LATE AGHANU SAHNI Vs. STATE OF BIHAR
January 25, 2012
PRABHAT KUMAR SON OF DWARIKA PRASAD YADAV Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, EASTERN RAILWAY
February 21, 2012
PRABHU NATH PRASAD SON OF RAMADHIN CHOUDHARY RESIDENT OF VILLAGE TEKARI Vs. SAGIR AHMAD SON OF ABDUL RAHMAN
March 27, 2012
PRADEEP KUMAR @ PINTOO SHARMA Vs. STATE OF BIHAR
March 27, 2012
PRADEEP KUMAR SINGH Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY
February 28, 2012
PRADEEP RAI, SON OF LATE SHREE RAI Vs. STATE OF BIHAR
December 11, 2012
PRADEEP YADAV, SON OF SAJJAN PRASAD YADAV, RESIDENT OF VILLAGE DOMADIH, POLICE STATION FULLIDUMAR (AMARPUR), DISTRICT BANKA Vs. THE STATE OF BIHAR
December 13, 2012
PRAFFUL CHANDRA SUDHANSHU S/O NAGENDRA PRASAD Vs. STATE ELECTION COMMISSION
June 29, 2012
PRAFULL CHANDRA JHA Vs. THE LIFE INSURANCE CORPORATION OF INDIA LTD.
June 25, 2012
PRAHALAD DUBEY Vs. STATE OF BIHAR
January 11, 2012
PRAHLAD CHANDRA SHARMA Vs. STATE OF BIHAR
January 5, 2012
PRAKASH CHANDRA LAL Vs. STATE OF BIHAR
April 9, 2012
PRAKASH CHOUDHARY Vs. STATE OF BIHAR
January 6, 2012
PRAMILA DEVI Vs. HARI SHANKAR SAH
October 11, 2012
PRAMOD KUMAR Vs. STATE OF BIHAR
February 16, 2012
PRAMOD KUMAR Vs. THE INDIAN OIL CORPORATION LTD
September 21, 2012
PRAMOD KUMAR KUSHWAHA Vs. THE STATE OF BIHAR & ORS.
February 2, 2012
PRAMOD KUMAR SINGH Vs. STATE OF BIHAR
November 5, 2012
PRASAD VERMA Vs. ACCOUNTANT GENERAL, PATNA BIHAR
May 18, 2012
PRATAP MISTRY Vs. SITA RAM MISTRY AND ANR.
September 12, 2012
PRATEEK PRABHAKAR Vs. PRABHA DEVI
April 27, 2012
PRATIMA KUMARI Vs. STATE OF BIHAR
September 10, 2012
PRAVEEN WILSON HERBERT Vs. STATE OF BIHAR
April 12, 2012
PREM CHAND GUPTA Vs. RAJ KUMAR
April 16, 2012
PREM KUMAR PRASAD Vs. THE STATE OF BIHAR
April 24, 2012
PREM KUMAR SINGH Vs. STATE OF BIHAR
January 2, 2012
PREM TALKIES THROUGH ITS MANAGEMENT Vs. STATE OF BIHAR
August 6, 2012
PRIYA RANJAN KUMAR MEHTA Vs. STATE OF BIHAR THROUGH DEPARTMENT
March 19, 2012
PROFESSOR (DR.) RANJEET KUMAR MISHRA Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY-CUM-COMMISSIONER, DEPARTMENT OF URBAN DEVELOPMENT AND HOUSING, GOVT. OF BIHAR & ORS.
December 14, 2012
PROSHAN KUMAR ROY Vs. STATE OF BIHAR
December 20, 2012
PTIYANKA KUMARI D/O PARAS NATH MISHRA Vs. STATE OF BIHAR
June 27, 2012
PUJA GUPTA Vs. STATE OF BIHAR
September 26, 2012
PUNAM DEVI Vs. UNION OF INDIA
February 27, 2012
PUNAYA DEO MISHRA Vs. PT BIDYA MISHRA
February 8, 2012
PUNJAB NATIONAL BANK THROUGH THE GENERAL MANAGER Vs. SURESH PRASAD MALAKAR
February 21, 2012
PURNEA COLD STORAGE Vs. STATE BANK OF INDIA
August 27, 2012
PUSHPAGANDHA SINHA DAUGHTER OF SRI RAM LAULIN Vs. KRISHNA MURARI SHARAN SON OF SRI KAMTA PRASAD
January 18, 2012
QUAMRUDDIN SIDDIQUI SON OF LATE MOHD NOORUDDIN Vs. STATE OF BIHAR
January 25, 2012
RABINDRA CHAUDHARY Vs. STATE OF BIHAR
May 18, 2012
RABINDRA CHOUDHARY Vs. STATE OF BIHAR
January 25, 2012
RABINDRA KUMAR AGRAWAL S/O JAGARNATH AGRAWAL AND ORS Vs. STATE OF BIHAR
July 23, 2012
RABINDRA NATH PANDEY S/O RAMSAKAL PANDEY & ORS. ETC. ETC. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HUMAN RESOURCES, GOVERNMENT OF BIHAR, PATNA & ORS. ETC. ETC.
May 16, 2012
RABINDRA PANDIT Vs. STATE OF BIHAR
February 24, 2012
RABINDRA PRASAD SINGH Vs. STATE INFORMATION COMMISSION
August 27, 2012
RABINDRA PRATAP SHARMA Vs. RAJESH KUMAR SHARMA
May 9, 2012
RABINDRA RAI SHARMA Vs. STATE OF BIHAR
October 15, 2012
RABINDRA SHARMA Vs. STATE OF BIHAR
June 25, 2012
RABINDRA SINGH Vs. STATE OF BIHAR
February 24, 2012
RABINDRA SINGH S/O BHUNESHWAR SINGH Vs. STATE OF BIHAR
January 10, 2012
RADHA KANT KUER Vs. BISHWANATH KUER
June 28, 2012
RADHA KRISHAN CHOUDHARY SON OF SRI RAMESHWAR CHOUDHARY Vs. STATE OF BIHAR
February 14, 2012
RADHA RAMAN SIVASTAVA Vs. STATE OF BIHAR
June 27, 2012
RADHAKANT LAL DAS Vs. STATE OF BIHAR
February 28, 2012
RADHE SHYAM DAS Vs. STATE OF BIHAR THROUGH THE CDHIEF SECRETARY, GOVERNMENT OF BIHAR
November 5, 2012
RADHEY CHAUDHARY, SON OF LATE BASANT CHAUDHARY Vs. STATE OF BIHAR
October 1, 2012
RADHEY SADAI Vs. STATE OF BIHAR
October 1, 2012
RADHEY SHYAM PANDEY SON OF SHRI KAILASH PATI PANDEY Vs. STATE OF BIHAR
November 2, 2012
RADHIKA DEVI WIDOW OF SRI CHANDRIKA PRASAD Vs. SACHIDANAND PRASAD
July 10, 2012
RADHIYA KHATOON Vs. STATE OF BIHAR
June 19, 2012
RAGHUNANDAN MANTRI Vs. SHIV NANDAN MANTRI AND OTHERS
May 8, 2012
RAGHUNATH BHAGAT Vs. STATE OF BIHAR
July 13, 2012
RAGHUNATH LOHRA Vs. THE STATE OF BIHAR THROUGH THE SECRETARY AND ORS.
September 12, 2012
RAGHUNATH MARANDI Vs. STATE OF BIHAR
July 13, 2012
RAGHUNATH PRASAD Vs. STATE OF BIHAR
March 5, 2012
RAGHUNATH YADAV, SON OF LATE KISHUN YADAV Vs. STATE OF BIHAR
November 5, 2012
RAGINI KUMARI W/O SRI NAVIN KUMAR Vs. STATE OF BIHAR
November 26, 2012
RAHUL KUMAR Vs. STATE OF BIHAR
June 22, 2012
RAHUL WADHAWAN Vs. RAMANUJ BHARTI
May 4, 2012
RAISUL AZAM Vs. STATE OF BIHAR
May 10, 2012
RAJ BANSH SINGH AND ANR. Vs. RAM NARESH SINGH AND ORS.
June 26, 2012
RAJ CHIKITSA PVT. LTD. Vs. REGISTRAR OF COMPANIES
October 19, 2012
RAJ KAPUR KUMAR SON OF LATE AYODHYA SINGH Vs. STATE OF BIHAR
September 26, 2012
RAJ KISHOR SHARMA SON OF LATE RAM SHARAN SHARMA Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVERNMENT OF BIHAR HAVING ITS OFFICE IN THE OLD SECRETARIAT
April 6, 2012
RAJ KISHORE DINKAR Vs. THE STATE OF BIHAR AND ORS.
December 3, 2012
RAJ KISHORE SINGH AND ORS Vs. STATE OF BIHAR
November 6, 2012
RAJ KUMAR Vs. STATE OF BIHAR
January 12, 2012
RAJ KUMAR DAS Vs. STATE OF BIHAR
October 4, 2012
RAJ KUMAR SINGH Vs. STATE OF BIHAR
March 27, 2012
RAJ KUMAR SINGH Vs. STATE OF BIHAR
September 7, 2012
RAJ KUMAR SINGH Vs. STATE OF BIHAR
May 11, 2012
RAJ KUMAR SINGH SON OF SRI DWARIKANATH SINGH RESIDENT OF VILLAGE ENGLISHPUR P S BARHARA Vs. STATE OF BIHAR
March 23, 2012
RAJ KUMAR YADAV Vs. THE STATE OF BIHAR AND ORS.
December 12, 2012
RAJ KUMAR YADAV ALIAS MEHIN SINGH Vs. STATE OF BIHAR
August 7, 2012
RAJ KUMAR YADAV S/O BHOLA YADAV Vs. STATE OF BIHAR
February 3, 2012
RAJ KUMARI DEVI Vs. SONAPATI SHARMA
September 4, 2012
RAJ KUMARI DEVI W/O YADUBANSH SINGH AND ORS. Vs. THE STATE OF BIHAR
April 26, 2012
RAJ MANGAL BHAGAT Vs. STATE OF BIHAR
August 14, 2012
RAJ MANGAL RAUT Vs. STATE OF BIHAR
May 18, 2012
RAJ MANGAL SINGH Vs. STATE OF BIHAR
August 3, 2012
RAJ NARAYAN SINGH Vs. STATE OF BIHAR
August 8, 2012
RAJ NARAYAN THAKUR SON OF GOLDAR THAKUR Vs. STATE OF BIHAR
January 3, 2012
RAJ NATH SINGH SON OF LATE PRIKHAN SINGH Vs. STATE OF BIHAR
January 23, 2012
RAJA RAM SINGH Vs. STATE OF BIHAR
February 23, 2012
RAJA RAM SINGH S/O LATE SHIV DEO SINGH Vs. STATE OF BIHAR
April 30, 2012
RAJA YADAV AND ANOTHER Vs. STATE OF BIHAR
December 7, 2012
RAJBALI PANDEY SON OF SRI TIRBENI PANDEY Vs. STATE OF BIHAR
January 13, 2012
RAJDEEP YADAV S/O RAJENDRA YADAV Vs. STATE OF BIHAR
December 17, 2012
RAJDEO PRASAD Vs. KAMALDEO PRASAD
January 3, 2012
RAJDEO SINGH Vs. VIDHARTHI DEVI AND ORS.
September 13, 2012
RAJEEV KUMAR Vs. THE BIHAR STATE HOUSING BOARD
September 7, 2012
RAJEEV KUMAR Vs. THE STATE OF BIHAR
March 14, 2012
RAJEEV KUMAR THAKUR Vs. UNION OF INDIA THROUGH SECRETARY
March 2, 2012
RAJENDRA CHAUDHARY S/O DAULI CHAUDHARY Vs. STATE OF BIHAR
April 24, 2012
RAJENDRA DAS Vs. STATE OF BIHAR
July 5, 2012
RAJENDRA KUMAR SINGH S/O LATE B B SINGH Vs. STATE OF BIHAR
November 8, 2012
RAJENDRA PASWAN Vs. THE STATE OF BIHAR THROUGH THE SECRETARY AND ORS.
May 3, 2012
RAJENDRA PD Vs. AJIT KR SINGH
May 18, 2012
RAJENDRA PD.YADAV, SON OF LATE SEWAK GOPE Vs. SUMITRA DEVI D/O LATE SEWAK GOPE W/O SHRI SHIV NANDAN PD. YADAV
April 11, 2012
RAJENDRA PODDAR SON OF LATE DHANESHWAR PODDAR Vs. SHAKUNTALA DEVI WIFE OF SRI BIJAI KUMAR SONI
January 10, 2012
RAJENDRA PRASAD Vs. STATE OF BIHAR AND ORS
February 10, 2012
RAJENDRA PRASAD SAH Vs. STATE OF BIHAR
October 10, 2012
RAJENDRA PRASAD SON OF RAM SINGHASAN PRASAD Vs. STATE OF BIHAR
March 16, 2012
RAJENDRA PRASAD YADAV @ RAJENDRA YADAV, S/O LATE BUDHU YADAV, R/O VILL. MADHO BIGAHA, AT PRESENT R/O VILL. BATHANI, P.S. NEEMCHAK BATHANI, DISTRICT - GAYA Vs. THE STATE OF BIHAR
May 14, 2012
RAJENDRA SAO ALIAS RAJENDRA SAH SON OF RAM CHANDRA SAO Vs. STATE OF BIHAR
July 23, 2012
RAJENDRA SINGH Vs. SATYADEO SINGH
April 10, 2012
RAJENDRA YADAV Vs. STATE OF BIHAR
June 21, 2012
RAJESH BHARDWAJ Vs. STATE OF BIHAR
March 27, 2012
RAJESH KUMAR Vs. STATE OF BIHAR
February 22, 2012
RAJESH KUMAR @ RAJ KUMAR YADAV SON OF WAKIL YADAV & ORS. Vs. THE STATE OF BIHAR
August 17, 2012
RAJESH KUMAR MANJHI @ SHIV CHARAN MANJHI S/O LATE MISHRI LAL MANJHI Vs. STATE OF BIHAR
November 27, 2012
RAJESH KUMAR PANDEY Vs. THE STATE OF BIHAR & ANR.
July 13, 2012
RAJESH KUMAR SINGH Vs. STATE OF BIHAR
March 14, 2012
RAJESH RANJAN KISHORE Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY
April 2, 2012
RAJESHWAR PASWAN, SON OF LATE SHIBU PASWAN Vs. UNION OF INDIA
March 6, 2012
RAJESHWAR PD SINGH Vs. AWADH BEHARI SINGH
February 14, 2012
RAJESHWAR SINGH Vs. MAHARANI ADHIRANI KAMSUNDARI DEVI
October 5, 2012
RAJESHWAR SINGH Vs. MAHARANI ADHIRANI KAMSUNDARI DEVI
October 10, 2012
RAJIV KUMAR GUPTA ALIAS RAJIV KUMAR Vs. STATE OF BIHAR
May 10, 2012
RAJIV KUMAR, SON OF LAXMI NARAIN SAO, RESIDENT OF VILLAGE-DHAMAUL, P.S. DHAMAUL, DISTRICT NAWADAH Vs. THE STATE OF BIHAR THROUGH THE SECRETARY TO THE STATE GOVERNMENT EXCISE AND PROHIBITION DEPARTMENT, BIHAR, PATNA,
September 4, 2012
RAJKUMAR VERMA Vs. STATE OF BIHAR
February 1, 2012
RAJMANGAL RAM Vs. STATE OF BIHAR
March 23, 2012
RAJNATH CHAUDHARY @ NATH CHAUDHARY AND ORS Vs. STATE OF BIHAR
November 30, 2012
RAKESH RAMAN DUBEY S/O REWATI RAMAN DUBEY Vs. STATE OF BIHAR THRU CBI
August 14, 2012
RAKESH ROSHAN AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
January 5, 2012
RAM AGAYA SINGH Vs. STATE OF BIHAR
September 10, 2012
RAM ASHISH MAHTO Vs. STATE OF BIHAR
January 2, 2012
RAM ASHISH SAHNI Vs. STATE OF BIHAR
December 4, 2012
RAM ASHRAY SINGH S/O LATE MISHRI SINGH OF VILLAGE MORAWATPUR P S DESARI DISTRICT-VAISHALI Vs. STATE OF BIHAR
January 12, 2012
RAM BABOO BHAGAT Vs. STATE OF BIHAR
November 22, 2012
RAM BILAS MAHTON Vs. STATE OF BIHAR
April 27, 2012
RAM BILASH CHOURASIA; RAM BALAK PASWAN AND ORS Vs. STATE OF BIHAR
December 7, 2012
RAM BILASH PASWAN Vs. STATE OF BIHAR
April 20, 2012
RAM BILASH SHARMA SON OF LATE MISRI SHARMA Vs. BIHAR STATE ROAD TRANSPORT CORPORATION PARIBAHAN BHAWAN
July 20, 2012
RAM BRAT SINGH S/O THAKUR SINGH Vs. MITHILESH KUMAR MISHRA
August 3, 2012
RAM CHANDAR SINGH, S/O YAMUNA SINGH; BAIJU SINGH; BABLOO KUMAR ALIAS PADRI SINGH Vs. STATE OF BIHAR
December 14, 2012
RAM CHANDRA SAH Vs. STATE OF BIHAR
October 12, 2012
RAM CHANDRA SINGH Vs. STATE OF BIHAR
April 24, 2012
RAM CHANDRA THAKUR SON OF INDRASHAN THAKUR Vs. STATE OF BIHAR
February 9, 2012
RAM DHANI TIWARI Vs. RAMPUKAR TIWARY
December 13, 2012
RAM DHARI CHOUDHARY Vs. STATE OF BIHAR
March 7, 2012
RAM EKBAL ROY Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY
January 24, 2012
RAM EKBAL SINGH S/O RAM KARAN SINGH Vs. STATE OF BIHAR
January 19, 2012
RAM JANAM Vs. THAKUR JEE MAHARAJ DEITY
September 25, 2012
RAM JATAN PRASAD YADAV Vs. THE STATE OF BIHAR THROUGH THE SECRETARY AND ORS.
July 16, 2012
RAM JATAN TANTI AND ORS Vs. STATE OF BIHAR
October 4, 2012
RAM KESHRI Vs. STATE OF BIHAR
January 5, 2012
RAM KISHEN BAHETI, SON OF LATE BRIJ LAL BAHETI Vs. UNION OF INDIA
March 2, 2012
RAM KRIPAL SINGH S/O LATE AMBIKA SINGH Vs. UNION OF INDIA THROUGH DIRECTOR OF PUBLIC GRIEVANCES
April 23, 2012
RAM KRISHNA PODDAR S/O-LATE RAM SHARAN PODDAR R/O-VILLAGE KAITHMA P O - BADALPURA Vs. STATE OF BIHAR
January 23, 2012
RAM LAGAN NONIA SON OF MANGAR NONIA R/O VILLAGE ARAIT P S CHANDI DISTRICT NALANDA Vs. STATE OF BIHAR
April 3, 2012
RAM LAKHAN JHA, SON OF LATE CHATURANAN JHA Vs. STATE OF BIHAR
December 5, 2012
RAM LAKHAN PRASAD Vs. STATE OF BIHAR
May 7, 2012
RAM LAKHAN SINGH Vs. RADHIKA DEVI
March 13, 2012
RAM LAL MANDAL Vs. SATYA NARAYAN MANDAL
July 18, 2012
RAM LALIT RAI S/O SITAB LAL RAI Vs. STATE OF BIHAR
May 4, 2012
RAM MILAN SINGH Vs. STATE OF BIHAR
July 13, 2012
RAM NEPAL SINGH Vs. PRAMILA DEVI, WIFE OF LATE GANESH SINGH
October 11, 2012
RAM NIWAS UPADHYA Vs. STATE OF BIHAR
May 4, 2012
RAM P ERVESH KUMAR Vs. JALESHWAR SINGH
February 14, 2012
RAM PAVITAR RAI Vs. STATE OF BIHAR
December 4, 2012
RAM PD TAMOLI Vs. HARI PD KHETAN
August 17, 2012
RAM PRABESH RAI AND ORS Vs. STATE OF BIHAR
April 20, 2012
RAM PRAKASH MAHTO SON OF LATE SWAROOP CHAND MAHTO Vs. STATE OF BIHAR
July 3, 2012
RAM PRASAD KUSHWAHA Vs. MOST. YASHODA
July 26, 2012
RAM PRASAD YADAV Vs. STATE OF BIHAR
August 9, 2012
RAM PRAVESH MAHTO Vs. THE STATE OF BIHAR THROUGH THE COMMISSIONER AND SECRETARY AND ORS.
May 8, 2012
RAM PRAVESH SHARMA Vs. STATE OF BIHAR
February 22, 2012
RAM PRIT RAI Vs. STATE OF BIHAR
January 23, 2012
RAM PYARE KAHAR Vs. STATE OF BIHAR
November 23, 2012
RAM PYARI DEVI Vs. NAZIMAL HAQUE
November 1, 2012
RAM RATAN RAM S/O LATE SAWARWAN RAM Vs. RANGIIA RAM S/O SHEO PRASAD CHAMAR
October 1, 2012
RAM SAGAR SINGH Vs. BALESHWAR SINGH
April 30, 2012
RAM SAGAR SINGH @ RAMASHREY SINGH S/O LATE BINDESWARI SINGH @ BINO SINGH Vs. GANGA DEVI W/O SACHIDANAND SINGH
October 16, 2012
RAM SAH SON OF LATE JITAN SAH Vs. STATE OF BIHAR
October 12, 2012
RAM SEWAK DAS Vs. STATE OF BIHAR
April 3, 2012
RAM SEWAK SINGH Vs. STATE OF BIHAR
January 16, 2012
RAM SHAKHI DEVI W/O LATE RAJAN RAJAK Vs. STATE OF BIHAR
March 13, 2012
RAM SINGHASHAN SINGH AND ORS. Vs. THE STATE OF BIHAR
August 13, 2012
RAM SON OF LATE RAMCHARAN Vs. STATE OF BIHAR
August 16, 2012
RAM SUDHA DEVI WIFE OF LATE ARBIND PRASAD Vs. UNION OF INDIA REPRESENTED THROUGH THE GENERAL MANAGER
January 16, 2012
RAM SURTI DEVI W/O LATE RAM PYARE SINGH Vs. RABINDRA SHARMA
February 2, 2012
RAM UCHIT SINGH Vs. STATE OF BIHAR
August 31, 2012
RAM VALI YADAV SON OF LATE DOMAN YADAV RESIDENT OF VILLAGE KAJARA Vs. KRISHNA MOHAN PRASAD
March 30, 2012
RAM VIDYA THAKUR S/O BHAGWAT THAKUR RESIDENT OF VILLAGE KHORIPAKAD Vs. STATE OF BIHAR
March 19, 2012
RAMA KANT PRASAD Vs. STATE OF BIHAR
March 5, 2012
RAMA KANT SINGH S/O LATE RAM KHELAWAN SINGH Vs. NATIONAL HYDRAULIC POWER CORPORATION LTD.
May 18, 2012
RAMA MAHTO Vs. STATE OF BIHAR
August 17, 2012
RAMA SHANKAR TIWARY SON OF LATE DURGA TIWARY Vs. BHOJPUR ROHTAS GRAMIN BANK
October 4, 2012
RAMA SINGH Vs. STATE OF BIHAR
February 8, 2012
RAMA YADAV Vs. STATE OF BIHAR
June 22, 2012
RAMADHAR CHOUDHARY ALIAS RAMADHAR YADAV SON OF GANGA CHOUDHARY ALIAS GANGA YADAV Vs. STATE OF BIHAR
January 6, 2012
RAMADHAR LAL @ RAMADHAR PRASAD AND ORS. Vs. THE STATE OF BIHAR AND ANR.
September 26, 2012
RAMADHAR SINGH Vs. STATE OF BIHAR
June 29, 2012
RAMANAND SINGH ALIAS RAM NANDAN SINGH, SON OF SRI MOSAFIR SINGH Vs. STATE OF BIHAR
July 23, 2012
RAMASHANKAR LOHAR Vs. STATE OF BIHAR
September 11, 2012
RAMASHISH CHOUDHARY Vs. STATE OF BIHAR
July 16, 2012
RAMASHISH RAI S/O SURYA RAI Vs. STATE OF BIHAR
October 5, 2012
RAMASHISH RAVIDAS Vs. STATE OF BIHAR
July 16, 2012
RAMASHISH SINGH Vs. STATE OF BIHAR
April 11, 2012
RAMASHISH SINGH SON OF SHYAMAL SINGH Vs. STATE OF BIHAR
August 14, 2012
RAMAUTAR PASI S/O BASDEO PASI Vs. STATE OF BIHAR
April 18, 2012
RAMAWATI DEVI Vs. PRABHAWATI KUER
July 4, 2012
RAMAYAN CHOUDHARY SON OF SAHDEO CHOUDHARY Vs. STATE OF BIHAR
February 23, 2012
RAMCHANDRA PRASAD, SON OF LATE MUNESHWAR LAL SAH Vs. STATE OF BIHAR
October 1, 2012
RAMDEO SINGH Vs. STATE OF BIHAR
November 30, 2012
RAMESH KUMAR Vs. STATE OF BIHAR
August 14, 2012
RAMESH SINGH S/O LATE KASHINATH SINGH Vs. STATE OF BIHAR
December 5, 2012
RAMESHWAR PANDEY Vs. STATE OF BIHAR
June 26, 2012
RAMESHWAR PASWAN AND ORS. Vs. THE STATE OF BIHAR THROUGH COMMISSIONER-CUM-SECRETARY AND ORS.
October 4, 2012
RAMESHWAR PRASAD Vs. DIP LAL RAI
March 1, 2012
RAMESHWAR PRASAD RAY SON OF SRI UDAY RAY Vs. STATE OF BIHAR
February 7, 2012
RAMESHWAR TIWARY Vs. KASHINATH MISHRA
June 18, 2012
RAMJI MAHTO @ KRISHNANDAN PRASAD Vs. STATE OF BIHAR
December 18, 2012
RAMJI PRASAD Vs. BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
February 14, 2012
RAMJI PRASAD Vs. STATE OF BIHAR
November 7, 2012
RAMJI SINGH SON OF LATE VISHWANATH SINGH Vs. SHRIMATI DEVI WIFE OF LATE BAIDYANATH SAHANI
July 30, 2012
RAMJIT PRASAD SON OF RAGHU NATH MISTRI Vs. STATE OF BIHAR
August 3, 2012
RAMJIT SINGH Vs. ARVIND KUMAR SINGH
March 26, 2012
RAMPHAL HAZRA SON OF LATE NANKU HAZRA Vs. KARIMAN HAZRA
January 10, 2012
RAMPRIYA DAS CHELA OF LATE JAGDEO DAS Vs. BIHAR STATE RELIGIOUS TRUST BOARD
February 27, 2012
RAMRUP YADAV SON OF LATE SUKKAN YADAV Vs. VICE-CHANCELLOR TILKA MANJHI BHAGALPUR UNIVERSITY BHAGALPUR
August 1, 2012
RAMSAGAR TIWARY SON OF LATE GAURI SHANKAR TIWARY Vs. STATE OF BIHAR THROUGH COLLECTOR GOPALGANJ
February 23, 2012
RAMU YADAV Vs. MAHADEO RAUT
August 8, 2012
RAMZAN ANSARI MD. YAR ANSARI, DELEGATE OF BHABHUA CO-OPERATIVE COLD STORAGE SOCIETY LTD. Vs. STATE OF BIHAR
May 1, 2012
RAN VIJAY SINGH @ RAN VIJAY KUMAR Vs. THE STATE OF BIHAR & ANR.
December 5, 2012
RANA PRATAP SRIVASTAVA S/O RAM CHANDRA LAL Vs. STATE OF BIHAR
February 10, 2012
RANA RAKESH SINGH Vs. STATE OF BIHAR
February 7, 2012
RANA YADAV Vs. STATE OF BIHAR
July 23, 2012
RANI DEVI Vs. THE STATE ELECTION COMMISSION THROUGH ITS SECRETARY AND ORS.
June 22, 2012
RANJAY PANDEY Vs. STATE OF BIHAR
February 28, 2012
RANJEET KUMAR Vs. STATE OF BIHAR
January 31, 2012
RANJEET KUMAR Vs. STATE OF BIHAR
November 5, 2012
RANJEET KUMAR TANTI Vs. SAKHICHAND MANDAL
March 5, 2012
RANJEET KUMAR YADAV Vs. STATE OF BIHAR
February 10, 2012
RANJEET THAKUR @ RANJEET KUMAR THAKUR Vs. STATE OF BIHAR
November 6, 2012
RANVIR SINGH @ RANVIR & ORS. Vs. STATE OF BIHAR & ANR.
May 10, 2012
RAS BIHARI PRASAD Vs. STATE OF BIHAR
June 26, 2012
RASH BIHARI MANJHI S/O LATE BRAJ KISHORE MANJHI Vs. STATE OF BIHAR THRU HOME SECRETARY SECRETARIAT PATNA
February 9, 2012
RASHMI BHARTI ALIAS PINKI Vs. PANKAJ KUMAR
June 25, 2012
RASHMI BHOLA Vs. STATE OF BIHAR
April 30, 2012
RATAN KUMAR SINHA SON OF TARINI PRASAD SINHA AT PRESENT GENERAL MANAGER ASHOK LEYLAND FINANCE LIMITED Vs. STATE OF BIHAR
February 22, 2012
RATNA KUMARI Vs. SUSHILA DEVI
November 8, 2012
RAVI ATAL Vs. GANGA DEVI
January 24, 2012
RAVI BHUSHAN PRASAD VERMA Vs. BIHAR STATE BAR COUNCIL
April 25, 2012
RAVI BHUSHAN PRASAD VERMA Vs. BIHAR STATE BAR COUNCIL
May 2, 2012
RAVI KANT BHARTI S/O SRI RAM CHANDRA PRASAD BHARTI Vs. STATE OF BIHAR
March 26, 2012
RAVI KUMAR CHOUDHARY S/O SHRI DUKHI CHAND CHOUDHARY Vs. CHAIRMAN-CUM-MANAGING
May 18, 2012
RAVI SHANKAR JHA Vs. STATE OF BIHAR
May 7, 2012
RAVI SHANKAR S/O LATE JAGAT NARAYAN SINGH Vs. THE STATE OF BIHAR THROUGH THE SECRETARY DEPARTMENT OF LAW AND JUSTICE, GOVT. OF BIHAR, PATNA AND ANR.
June 20, 2012
RAVI SHANKAR SAHAY S/O LATE INDRADEO SAHAY Vs. STATE OF BIHAR
April 4, 2012
RAVI TODI Vs. STATE OF BIHAR
November 5, 2012
RAVINDRA PRASAD CHOURASIA Vs. THE STATE OF BIHAR & ORS.
June 18, 2012
RAZI AHMAD S/O SARIF AHMAD Vs. STATE OF BIHAR
May 9, 2012
REETA SRIVASTAVA W/O ANIL KUMAR SRIVASTAVA Vs. STATE OF BIHAR WITH
May 7, 2012
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION PANCHDEEP BHAWAN Vs. KIRAN CINEMA K P ROAD GAYA DISTRICT GAYA THROUGH ITS PARTNER SRI KANAK KISHORE SINGH
March 27, 2012
REGIONAL P.F. COMMISSIONER Vs. THE EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ANR.
October 17, 2012
REGISTRAR CUM SECRETARY PHARMACY Vs. BABLU KUMAR
February 21, 2012
REHAN ALIAS REHAN Vs. ABDUL MANNAN ALIAS ABDUL MANAN SON OF LATE MD SULAIMAN
January 31, 2012
REHANA KHATOON W/O MD.MUKHTAR Vs. STATE OF BIHAR
November 26, 2012
REKHA CHOUDHARY SON OF LATE KALI LAL CHOUDHARY Vs. STATE OF BIHAR
November 5, 2012
RENU DEVI @ RENU KUMARI Vs. STATE OF BIHAR
April 27, 2012
RENU DEVI W/O OM PRAKASH GUPTA Vs. STATE OF BIHAR
October 3, 2012
RENU SINHA WIFE OF LATE RAMESH PRASAD Vs. KALAM SON OF SRI MD HALIM
January 23, 2012
REYAZ Vs. RAM KRISHNA RAJAK
January 4, 2012
RITAMBHARI DEVI Vs. STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-SECRETARY
August 14, 2012
RITAMBHARI DEVI Vs. THE STATE OF BIHAR
April 25, 2012
RITAMBHARI DEVI Vs. THE STATE OF BIHAR
May 16, 2012
RITENDRA BHUSHAN AWASTHI Vs. RURAL DEVELOPMENT ENVIRONMENTAL PROTECTION AND RESEARCH ORGANIZATION (REFRO)
December 17, 2012
RIYASAT ALI SON OF SABIR KHAN Vs. V C B N MANDAL UNIVERSITY LALOO NAGAR MADHEPURA
January 12, 2012
RLADHA MOHAN PAUL @ RADHA MOHAN PAUL Vs. STATE OF BIHAR
September 11, 2012
ROHAN YADAV, SON OF LATE MUNSHI YADAV Vs. STATE OF BIHAR
October 15, 2012
ROOP DHARI DAS Vs. STATE OF BIHAR
August 9, 2012
ROOPCHAND MANDAL Vs. STATE OF BIHAR
December 11, 2012
ROXY CINEMA Vs. STATE OF BIHAR
July 20, 2012
ROY PRABHAKAR PRASAD SON OF GHURAN PRASAD ROY Vs. STATE OF BIHAR
January 16, 2012
RUDRA PRATAP DUTTA Vs. MANINDRA NATH DUTTA
February 23, 2012
RUDRA PRATAP DUTTAA Vs. SATENDRA NATH DUTTAA
February 23, 2012
RUP NARAIN RAI Vs. STATE OF BIHAR
April 6, 2012
RUPENDRA KUMAR SINGH Vs. STATE OF BIHAR
February 13, 2012
S K TRITHRAJ HIMMAT SINGH Vs. STATE OF BIHAR
February 22, 2012
S M ASFAR ALAM S/O LATE S ALI MOHAMMAD Vs. STATE OF BIHAR
August 6, 2012
S M ATIQUE AHSAN Vs. STATE OF BIHAR
December 2, 2012
S M SIBGHATULLAH Vs. STATE OF BIHAR
October 16, 2012
S M TALHA SAJID Vs. STATE OF BIHAR
April 6, 2012
S. M. ASFAR ALAM Vs. STATE OF BIHAR
July 28, 2012
S.K. TRITHRAJ HIMMAT SINGH AND ANR. Vs. STATE OF BIHAR AND ORS.
February 22, 2012
SAADULLAH QUADRI AND ORS. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY AND ORS.
December 4, 2012
SABHA GOND Vs. STATE OF BIHAR
March 7, 2012
SABIBAN Vs. MAHIDANI
August 23, 2012
SABIL AHAMED Vs. STATE OF BIHAR
October 5, 2012
SABITA DEVI Vs. THE STATE OF BIHAR, ARVIND TRIPATHI AND VED PRAKASH OJHA
August 30, 2012
SABITA DEVI @ SABITA KUMARI W/O SRI SHAMBHU PRASAD SAH Vs. STATE OF BIHAR
May 7, 2012
SABITA DEVI WIFE OF KRIT MAHTO RESIDENT OF VILLAGE MAHARAJGANJ Vs. STATE OF BIHAR
April 2, 2012
SABITA KUMARI Vs. PANKAJ KUMAR DEVNANDAN PRASAD YADAV
June 18, 2012
SACHANI DEVI Vs. STATE OF BIHAR
April 18, 2012
SACHIDANAND SINGH Vs. STATE OF BIHAR
May 7, 2012
SADA NAND PASWAN SON OF LATE NAGESHWAR PASWAN Vs. STATE OF BIHAR
January 31, 2012
SADANAND RAM Vs. STATE OF BIHAR
February 1, 2012
SADHO YADAV Vs. STATE OF BIHAR
September 10, 2012
SAFIUR REHMAN & ORS. Vs. THE STATE OF BIHAR & ANR.
February 16, 2012
SAHABUDDIN @ SAHABUDDIN Vs. STATE OF BIHAR
March 21, 2012
SAHARSA.JAWAHAR SINGH Vs. THE STATE OF BIHAR
March 23, 2012
SAHDEB PRASAD Vs. STATE OF BIHAR
August 3, 2012
SAHDEO MANDAL Vs. STATE OF BIHAR
May 15, 2012
SAHDEO PRASAD SON LATE SOHAN SAO Vs. STATE OF BIHAR THROUGH THE COMMISSIONER FINANCE COMMERCIAL TAXES DEPARTMENT GOVT OF BIHAR
January 24, 2012
SAHJDEO DAS Vs. DEVI DAS @ DEONANDAM DAS
August 24, 2012
SAHJDEO DAS Vs. DEVI DAS @ DEONANDAM DAS
April 24, 2012
SAIDUR RAHMAN Vs. STATE OF BIHAR
October 8, 2012
SAIFULLAH KHAN S/O LATE-WASIULLAH KHAN Vs. STATE OF BIHAR
August 31, 2012
SAKET SURAT DEVI Vs. STATE OF BIHAR
July 27, 2012
SAKHICHAND MANDAL Vs. PREM TANTI
March 5, 2012
SAKIM Vs. STATE OF BIHAR
March 14, 2012
SAMPATI DEVI, MADAN SAH, HARILAL SAH, VINOD SAH, JANKI DEVI Vs. RAJENDRA SHUKLA, CHINTA MANI PRASAD, MANGAL SAH
May 18, 2012
SANDEEP KUMAR Vs. THE STATE OF BIHAR
June 20, 2012
SANDEEP KUMAR KHANDELWAL ALIAS MUNNA KHANDEWAL SON OF PREM KUMAR KHANDELWAL Vs. STATE OF BIHAR
February 8, 2012
SANGHMITRA KUMARI W/O SRI ARUN KUMAR Vs. STATE OF BIHAR
March 26, 2012
SANJAI KUMAR ALIAS SANJAI RAI S/O LATE RAM NARESH SINGH Vs. STATE OF BIHAR
March 19, 2012
SANJAY AGRAWAL Vs. STATE OF BIHAR
November 9, 2012
SANJAY KUMAR Vs. UNION OF INDIA
October 5, 2012
SANJAY KUMAR Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY
February 1, 2012
SANJAY KUMAR Vs. SHILA DEVI
August 7, 2012
SANJAY KUMAR GUPTA S/O SRI SURESH CHANDRA GUPTA Vs. BIHAR STATE ELECTRICITY BOARD PATNA
July 27, 2012
SANJAY KUMAR KHEMKA, SON OF MANGAL CHAND KHEMKA Vs. STATE OF BIHAR
February 22, 2012
SANJAY KUMAR RAI Vs. STATE OF BIHAR
March 16, 2012
SANJAY KUMAR SHARMA Vs. STATE OF BIHAR
October 12, 2012
SANJAY KUMAR SHUKLA AND ORS Vs. BHARAT PETROLEUM COR AND ORS
May 16, 2012
SANJAY KUMAR SINGH Vs. HONBLE CHANCELLOR UNIVERSITIES OF BIHAR
January 6, 2012
SANJAY KUMAR SINGH Vs. BISHRAM SHARMA
January 16, 2012
SANJAY KUMAR SINGH SON OF KAMLAPATI KAMLESH Vs. STATE OF BIHAR
July 25, 2012
SANJAY KUMAR YADAV Vs. STATE OF BIHAR
October 16, 2012
SANJAY KUMAR YADAV Vs. THE STATE OF BIHAR AND ORS.
August 16, 2012
SANJAY PRASAD Vs. THE STATE OF BIHAR
May 8, 2012
SANJAY PRASAD SON OF LATE RAJENDRA PRASAD Vs. BANK OF INDIA THROUGH THE CHAIRMAN AND MANAGING WITH
April 3, 2012
SANJAY SINGH Vs. CHANDRADEO PRASAD
January 30, 2012
SANJAY SINGH SON OF RAMSHISH SINGH Vs. STATE OF BIHAR
August 14, 2012
SANJEEV GUPTA Vs. STATE OF BIHAR
January 10, 2012
SANJEEV KUMAR RAI SON OF JAI PRAKASH RAI Vs. STATE OF BIHAR
February 9, 2012
SANJEEV KUMAR SINHA @ SANJEEV KUMAR @ GUDDU Vs. STATE OF BIHAR
March 29, 2012
SANJEEV KUMAR SUMAN S/O RAMESHWAR TANTI Vs. UNION OF INDIA
October 30, 2012
SANJIB SHARMA Vs. STATE OF BIHAR
July 9, 2012
SANJIVAN SINGH Vs. STATE OF BIHAR
August 2, 2012
SANJU KUMARI Vs. STATE ELECTION COMMISSION
January 9, 2012
SANT PANDEY Vs. KEDAR NATH TIWARY
April 25, 2012
SANT PRASAD RAI ALIAS SAINT PRASAD RAI Vs. RAMAWATI DEVI WIFE OF SHRO NARAYAN SINGH
May 15, 2012
SANTAN PRASAD SINGH S/O SRI KAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR
March 5, 2012
SANTAN SINGH Vs. STATE OF BIHAR
September 25, 2012
SANTOSH KUMAR Vs. STATE OF BIHAR
October 5, 2012
SANTOSH KUMAR Vs. SACHITA NAND RESTOGI
November 23, 2012
SANTOSH KUMAR Vs. THE STATE OF BIHAR AND ORS.
July 20, 2012
SANTOSH KUMAR ALIAS SANTOSH KUMAR JHA Vs. STATE OF BIHAR
June 29, 2012
SANTOSH KUMAR SINGH Vs. STATE OF BIHAR
January 17, 2012
SANTOSH KUMAR SINHA Vs. THE STATE OF BIHAR & ANR.
August 23, 2012
SANTOSH KUMAR SON OF LATE RAMBRIKSH PASWAN RESIDENT OF VILLAGE & P.O. ISUA, POLICE STATION Vs. THE STATE OF BIHAR AND ORS.
July 22, 2012
SANTOSH MANJHI @ GHICHANA Vs. STATE OF BIHAR
September 24, 2012
SARAMA BANERJEE Vs. SHYAMAL KUMAR
November 7, 2012
SARASWATI BHAWAN JAI KANT MADHYAMIK SANSKRIT VIDYALAYA Vs. THE STATE OF BIHAR, THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HUMAN RESOURCE DEVELOPMENT, GOVERNMENT OF BIHAR AND ORS.
April 10, 2012
SARJOO TEWARY SON OF LATE SUKHDEO TEWARY Vs. STATE OF BIHAR
February 2, 2012
SARJU YADAValias SARYUG YADAV Vs. STATE OF BIHAR
February 17, 2012
SARJUGIA DEVI Vs. RAJENDRA RAI
March 29, 2012
SARSWATI DEVI WIDOW OF LATE SHUBH NARAYAN SINGH Vs. STATE OF BIHAR
February 24, 2012
SARVESH CHANDRA Vs. STATE OF BIHAR
March 7, 2012
SARYU PRASAD S/O LATE RADHEY KRISHNA BHAGAT Vs. STATE OF BIHAR AND ORS
July 23, 2012
SARYUG MANDAL Vs. STATE OF BIHAR
September 27, 2012
SATENDRA MUSHAR SON OF JAGDISH MUSHAR Vs. STATE OF BIHAR
July 16, 2012
SATISH KUMAR Vs. THE STATE OF BIHAR AND ORS.
August 24, 2012
SATISH PRASAD SINGH SON OF SRI RUDRADEO SINGH Vs. STATE OF BIHAR
January 17, 2012
SATTAN MANDAL ALIAS DHANUK Vs. STATE OF BIHAR
July 2, 2012
SATTAN SAH AND ORS Vs. STATE OF BIHAR
July 26, 2012
SATYA NARAIN MAHTO Vs. RAJA RAM MAHTO
June 25, 2012
SATYA NARAIN MISHRA @ BARKUJI SON OF LATE BHASKAR PRASAD MISHRA Vs. SUDHANSHU ANAND
December 5, 2012
SATYA NARAYAN BARAHAI SON OF KHUBLAL BARAHAI Vs. COLLECTOR, BEGUSARAI
February 22, 2012
SATYA NARAYAN CHOUDHARY Vs. STATE OF BIHAR & ANR.
July 31, 2012
SATYA NARAYAN PRASAD Vs. URMILA DEVI
January 3, 2012
SATYANARAIN GORH S/O MAHADEO GORH Vs. STATE OF BIHAR
April 25, 2012
SATYENDRA KUMAR Vs. STATE OF BIHAR
October 9, 2012
SATYENDRA KUMAR RAM Vs. STATE OF BIHAR
March 29, 2012
SATYENDRA PRASAD Vs. UMESH PRASAD @ UMESH KUMAR
March 1, 2012
SATYENDRA TIWARY Vs. JITENDRA TIWARI
April 3, 2012
SAUMITRA GAUR Vs. THE STATE OF BIHAR & ANR.
November 9, 2012
SAVITA KUMARI Vs. STATE OF BIHAR
November 5, 2012
SAYAD MASHIR ASHARAF Vs. SAYAD JAMAL ASHRAF
May 18, 2012
SAYED SADIK AKHTER SON OF SYED SHAM SUDDIN Vs. L.N. MITHILA UNIVERSITY DARBHANGA THROUGH THE VICE CHANCELLOR
December 19, 2012
SECRETARY SCIENCE AND TECHNOLOGY DEPARTMENT Vs. AUKHARI PARAS NATH SINHA
October 10, 2012
SEEMA RANI CHOUDHARY Vs. STATE OF BIHAR
March 2, 2012
SEVA DHARM SANSTHAN Vs. PATNA MUNICIPAL CORPORATION
March 26, 2012
SH. KEDAR NATH SHARMA Vs. THE CHAIRMAN, BIHAR STATE ELECTRICITY BOARD AND ORS.
June 22, 2012
SHAHABUDDIN ANSARI ALIAS SHAHABUDDIN S/O SAUDAGAR ANSARI Vs. STATE OF BIHAR
March 26, 2012
SHAHIDA HASAN Vs. STATE OF BIHAR
September 4, 2012
SHAILENDRA KISHOR SHARAN Vs. STATE OF BIHAR THROUGH THE SECRETARY HUMAN RESOURCES DEVELOPMENT
February 1, 2012
SHAILENDRA KUMAR Vs. UNION OF INDIA
September 21, 2012
SHAILENDRA KUMAR JHA Vs. STATE OF BIHAR
July 16, 2012
SHAILENDRA KUMAR JHA Vs. AJAY DHARI SINGH
February 8, 2012
SHAILENDRA KUMAR SINHA SON OF LATE HARIHAR PD SINHA Vs. STATE OF BIHAR
January 25, 2012
SHAILENDRA NATH GUPTA SON OF SHRI SATYA NARAIN GUPTA Vs. STATE OF BIHAR
February 15, 2012
SHAILENDRA THAKUR Vs. MANISH KUMAR
May 10, 2012
SHAILESH CHANDRA KUMAR Vs. THE STATE OF BIHA
September 11, 2012
SHAILESH SINGH, SON OF RAJESHWARI SINGH Vs. STATE OF BIHAR
October 16, 2012
SHAKUNTALA SINGH AND ORS Vs. KISHNI DEVI AND ORS
October 17, 2012
SHAMBHOO NATH Vs. STATE OF BIHAR
April 11, 2012
SHAMBHU GOEL Vs. STATE OF BIHAR
April 11, 2012
SHAMBHU KUMAR @ SHAMBHU YADAV Vs. STATE OF BIHAR AND ORS.
May 11, 2012
SHAMBHU KUMAR SINGH SON OF LATE JAG NARAYAN SINGH ALIAS JAGU SINGH Vs. DHARMSHEELA DEVI WIFE OF LATE BIMAL PRASAD SINGH
May 8, 2012
SHAMBHU PRASAD S/O GAJADHAR PRASAD Vs. STATE OF BIHAR AND ORS
July 18, 2012
SHAMBHU RAM S/O LATE BAIJNATH RAM Vs. STATE OF BIHAR
July 24, 2012
SHAMBHU SINGH Vs. STATE OF BIHAR
June 18, 2012
SHAMBHU YADAV Vs. STATE OF BIHAR
February 17, 2012
SHAMBU SAH AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
December 5, 2012
SHAMIM KHAN SON OF LATE AZIZULLAH KHAN RESIDENT OF MAUZA BIDDI, P.S. CHAINPUR, DISTRICT - KAIMUR (BHABHUA) Vs. SABANAM KHATOON WIFE OF DIWAN NASIMKHAN RESIDENT OF VILLAGE - BIDDI, P.S. CHAINPUR, DISTRICT - KAIMUR (BHABHUA)
April 20, 2012
SHAMIMA KHATOON Vs. THE STATE OF BIHAR THROUGH THE SECRETARY AND ORS.
April 27, 2012
SHAMIMA KHATOON AND ANR. Vs. THE STATE OF BIHAR AND ORS.
September 27, 2012
SHANKAR DEYAL SINGH SON OF LATE SHEO GAHAN SINGH Vs. PRESIDENT BIHAR RELIGIOUS TRUST BOARD PATNA VIDYAPATI MARG PATNA
February 7, 2012
SHANKAR JHA Vs. STATE OF BIHAR
March 15, 2012
SHANKAR KUMAR Vs. STATE OF BIHAR
June 20, 2012
SHANKAR PAS Vs. STATE OF BIHAR
May 4, 2012
SHANKAR RAM SON OF DEOLAL RAM Vs. STATE OF BIHAR
November 7, 2012
SHANKAR TIWARY Vs. STATE OF BIHAR
April 30, 2012
SHANKER MAHTO AT PRESENT POSTED AT PRIMARY SCHOOL Vs. STATE OF BIHAR
March 19, 2012
SHANTI DEVI Vs. AWADH KISHORE TRIVEDI
December 5, 2012
SHANTI KUMAR JAIN Vs. STATE OF BIHAR
April 26, 2012
SHANTI SINGH WIFE OF BIJAY BAHADUR SINGH Vs. SHARDA SINGH DAUGHTER OF LATE JAGARNATH PRASAD SINGH AND WIFE OF SRI BINAY KUMAR SINGH
March 29, 2012
SHARAD YADAV SON OF LATE NAND KISHORE YADAV Vs. STATE OF BIHAR
January 16, 2012
SHARDANAND SINGH S/O LATE BALA SINGH Vs. STATE OF BIHAR
June 27, 2012
SHASHANK SHAEKHAR PRASAD SON OF SRI JAGDISH PRASAD Vs. PATNA MUNICIPAL CORPORATION, MAURYA LOK COMPLEX, PATNA, THROUGH TOWN COMMISSIONER & ORS.
March 20, 2012
SHASHI GOENKA W/O AMARNATH GOENKA Vs. STATE OF BIHAR
January 30, 2012
SHASHI KUMAR BHOLA, SON OF OM PRAKASH BOLA Vs. STATE OF BIHAR
April 30, 2012
SHASHI KUMAR SINGH Vs. STATE OF BIHAR
October 9, 2012
SHASHI NATH RAUT SON OF SRI RAGHUNATH RAUT Vs. STATE OF BIHAR THROUGH THE SECRETARY WATER RESOURCES DEPARTMENT GOVT OF BIHAR PATNA
February 1, 2012
SHASHI PRASAD YADAV SON OF SRI NAGENDRA PRASAD YADAV Vs. STATE OF BIHAR
January 10, 2012
SHASHIBALA RAI Vs. STATE OF BIHAR
March 20, 2012
SHEELA DEVI W/O LATE SIDHNATH PRASAD, R/O VILLAGE-GOPALPUR, P.O.-GOPALPUR, P.S.-BELCHHI, DISTRICT-PATNA, PRESENTLY RESIDING AT VILLAGE-SISAUNA, P.O. + P.S.-JOKIHAT, DISTRICT-ARARIA Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, DEPARTMENT OF PUBLIC HEALTH ENGINEERING DEPARTMENT, BIHAR, PATNA & ORS.
September 4, 2012
SHEIKH AHMAD SON OF LATE SHEIKH THUG Vs. STATE OF BIHAR
September 4, 2012
SHEKHAR SUMAN Vs. STATE OF BIHAR
August 1, 2012
SHEO MOCHI SON OF MISTREE MOCHI Vs. STATE OF BIHAR
July 30, 2012
SHESH NARAYAN SINGH Vs. STATE OF BIHAR
November 5, 2012
SHITAL KUMAR MISHRA Vs. STATE OF BIHAR
February 22, 2012
SHITAL PRASAD & ANR. Vs. THE COLLECTOR OF DISTRICT (DM) MADHUBANI & ORS.
August 27, 2012
SHIV BAHADUR CHOUDHARY AND ORS Vs. STATE OF BIHAR
March 12, 2012
SHIV JEE RAI & ORS. Vs. THE STATE OF BIHAR & ANR.
November 5, 2012
SHIV KALA DEVI Vs. STATE OF BIHAR
October 4, 2012
SHIV KUMAR GUPTA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 30, 2012
SHIV KUMAR PURBEY Vs. MOST. MEENA DEVI
February 24, 2012
SHIV NARAYAN YADAV Vs. THE STATE OF BIHAR AND ANR.
September 28, 2012
SHIV NARAYAN YADAV SON OF MOHAN YADAV Vs. STATE OF BIHAR
March 5, 2012
SHIV PRASAD SINGH, SON OF BHUTI SINGH; UMESH SINGH, SON OF SHIV PRASAD SINGH; KAPIL SINGH, SON OF JAGA SINGH; AKHILESH SINGH @ AKHILESHWAR SINGH SON OF JAGA SINGH Vs. STATE OF BIHAR
September 21, 2012
SHIV SHANKAR PANDEY Vs. STATE OF BIHAR
January 30, 2012
SHIV SHANKAR YADAV Vs. STATE OF BIHAR
December 6, 2012
SHIV SHANKER MISHRA Vs. RAMCHANDRA MISHRA ALIAS UMA SHANKE
January 10, 2012
SHIVA DEVI AND ORS. Vs. DWARIKA PRASAD PODDAR AND ORS.
August 31, 2012
SHIVA KANT MISHRA Vs. THE STATE OF BIHAR, DEPARTMENT OF HOME, PATNA & ORS.
April 20, 2012
SHIVAM COLD STORAGE Vs. THE BIHAR STATE ELECTRICITY BOARD
October 5, 2012
SHIVDAYAL YADAV Vs. STATE OF BIHAR
February 17, 2012
SHIVDEO CHAUDHOURY Vs. THE STATE OF BIHAR & ORS.
December 19, 2012
SHIVENDRA KUMAR Vs. THE STATE OF BIHAR & ORS.
March 23, 2012
SHIVENDRA KUMAR SHAHI Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY DEPARTMENT
January 23, 2012
SHIVJI PANDEY Vs. STATE OF BIHAR
June 20, 2012
SHIVNANDAN SINGH Vs. STATE OF BIHAR
August 1, 2012
SHOBHA RAI AND OTHER Vs. STATE OF BIHAR
November 2, 2012
SHOLEY MANDAL Vs. REKHA DEVI
June 18, 2012
SHREE RAGHUBANSH BIBHUSHAN THA Vs. BIHAR STATE BOARD OF RELIG
January 5, 2012
SHRI NAND KISHORE KESHRI, SON OF LATE BHAGWAN DAS KESHRI, RESIDENT OF MOHALLA KHALASI, JHAJHA, POST OFFICE AND POLICE STATION JHAJHA, DISTRICT JAMUI AT PRESENT POSTED AS DISTRICT WELFARE OFFICER, SAMASTIPUR Vs. STATE OF BIHAR
January 12, 2012
SHRIDHAR SINHA Vs. STATE OF BIHAR
June 25, 2012
SHYAM BALI PRASAD SINGH Vs. STATE OF BIHAR
February 27, 2012
SHYAM BIHARI Vs. COMMISSIONER OF INCOME TAX
May 7, 2012
SHYAM BIHARI YADAV Vs. STATE OF BIHAR
January 25, 2012
SHYAM DEO SINGH Vs. STATE OF BIHAR
August 16, 2012
SHYAM KISHORE SINHA Vs. STATE OF BIHAR
January 2, 2012
SHYAM POWER INDIA LTD Vs. BIHAR STATE ELECTRICITY BOARD
August 17, 2012
SHYAM SUDER PRASAD Vs. STATE OF BIHAR; BIHAR SCHOOL EXAMINATION BOARD
December 10, 2012
SHYAM SUNDER PANDEY Vs. STATE ELECTION COMMISSION
July 13, 2012
SHYAM SUNDER TIBREWAL, SON OF LATE BIHARI LAI Vs. STATE OF BIHAR
April 12, 2012
SHYAMA DEVI & ORS. Vs. STATE OF BIHAR
November 22, 2012
SHYAMA KUMARI SINHA, WD/O LATE KAMAL KUMAR Vs. STATE OF BIHAR
December 17, 2012
SHYAMA NAND JHA Vs. STATE OF BIHAR
March 5, 2012
SIDHESHWAR PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
February 2, 2012
SITA DEVI Vs. STATE OF BIHAR
April 16, 2012
SITA DEVI AND ORS. Vs. SATRUGHAN PRASAD SINGH AND ORS.
December 11, 2012
SITA RAM GOSWAMI Vs. STATE OF BIHAR
August 17, 2012
SITA RAM KAHAR SON OF LATE DULAR CHAND RAM Vs. STATE OF BIHAR
February 13, 2012
SITA RAM PASWAN Vs. STATE OF BIHAR
September 28, 2012
SITA RAM SHARMA, SON OF SAGAR MAL SHARMA Vs. STATE OF BIHAR
April 17, 2012
SITA RAM SINGH Vs. THE STATE OF BIHAR AND ORS.
November 27, 2012
SITA RAM SINGH Vs. THE UNITED INDIA INSURANCE CO. LTD. AND ORS.
April 5, 2012
SITA RAM SINGH SON OF JAGDEO SINGH Vs. STATE OF BIHAR
January 4, 2012
SITA RAM TIWARY Vs. STATE OF BIHAR
July 10, 2012
SITA SHARAN PRASAD Vs. MANORMA DEVI
February 29, 2012
SITARAM MOCHI SON OF LATE BABULAL RAM Vs. STATE OF BIHAR
November 5, 2012
SITARAM YADAV Vs. SANT LAL YADAV
July 24, 2012
SIYA RAM PRASAD SON OF LATE LADU PRASAD Vs. STATE OF BIHAR
July 19, 2012
SIYA RAM PYASA Vs. STATE OF BIHAR
February 14, 2012
SIYA RAM SINGH Vs. STATE OF BIHAR
January 25, 2012
SIYA RAM TANTI, RAJ KUMAR PASWAN, RAM PRATAP PASWAN Vs. STATE OF BIHAR
October 19, 2012
SK HAMID LATE SK RAHMAN Vs. STATE OF BIHAR
August 6, 2012
SK ILIAS Vs. STATE
September 18, 2012
SK QAYUM Vs. MOSTT AMBEYA KHATOON
August 3, 2012
SK. KAMRULLAH @ SK. KAMRULL, SON OF RAMJAN AND ORS. ALL ARE RESIDENTS OF VILLAGE BANJARAHA, P.S. KURANWA, CHAINPUR, DISTRICT EAST CHAMPARAN (MOTIHARI) Vs. THE STATE OF BIHAR
November 29, 2012
SK. MAQBUL HUSSAIN @ MAKLI AND ORS. Vs. THE STATE OF BIHAR
June 28, 2012
SMITA KUMARI Vs. RAJENDRA AGRICULTURAL UNIVERSITY
June 26, 2012
SMT. KAMTA DEVI & ANR. Vs. DR. REKHA SINGH & ORS.
July 19, 2012
SMT. SONA DEVI Vs. THE UNION OF INDIA THROUGH THE SECRETARY AND ORS.
July 3, 2012
SMT. VEENA W/O SRI VIKASH KUMAR SINGH Vs. STATE OF BIHAR
March 26, 2012
SOBARATI ANSARI Vs. STATE OF BIHAR
September 24, 2012
SOHAGA RAM AND OTHER Vs. STATE OF BIHAR
April 16, 2012
SOMAI KISKU, SON OF LATE MANGAL KISKU Vs. STATE OF BIHAR
July 25, 2012
SOMESHWAR MISHRA @ SAMESHWAR KUMAR MISHRA Vs. STATE OF BIHAR
November 5, 2012
SONI KUMARI SINGH DAUGHTER OF AMARJIT KUMAR SINGH, C/O KAUSHAL KISHORE SINGH Vs. STATE OF BIHAR
April 25, 2012
SOUMINDRA BHATTACHARYA SON OF P S BHATTACHARYA Vs. STATE OF BIHAR
January 10, 2012
SRI BHAGWAN SINGH Vs. THE STATE OF BIHAR THROUGH THE SECRETARY AND ORS.
July 25, 2012
SRI CHANDRIKA SAO Vs. STATE OF BIHAR
April 12, 2012
SRI LAXMINATH JHA SON OF LATE BAL KRISHNA JHA & ORS. Vs. THE L.N.M. UNIVERSITY, DARBHANGA THROUGH ITS VICE-CHANCELLOR AND ORS.
July 31, 2012
SRI NARAIN MISHRA @ NAG NARAIN TIWARI Vs. STATE OF BIHAR
February 27, 2012
SRI RAM ENTERPRISES Vs. UNION OF INDIA
April 2, 2012
SRI SIDDHARTHA KUMAR SINGH Vs. THE STATE OF BIHAR & ANR.
May 10, 2012
SRICHAND MOCHI Vs. STATE OF BIHAR
May 3, 2012
SRIKANT MALIIK Vs. STATE OF BIHAR
March 2, 2012
SRIMAN NARAYAN SINGH Vs. STATE OF BIHAR
February 14, 2012
STATE BANK OF INDIA Vs. THE UNION OF INDIA
June 28, 2012
STATE BANK OF INDIA Vs. BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
September 7, 2012
STATE BANK OF INDIA THROUGH BRANCH MANAGER, GOPALPUR & ANR. Vs. THE STATE OF BIHAR THROUGH CHIEF SECRETARY & ORS.
March 20, 2012
STATE OF BIHAR Vs. AJAR NATH MUKHIYA
September 14, 2012
STATE OF BIHAR Vs. MADAN SINGH S/O LATE MATHURA SINGH
September 5, 2012
STATE OF BIHAR Vs. RAM CHANDRA RAM
September 13, 2012
STATE OF BIHAR Vs. KUSHESWAR NATH PANDEY
September 19, 2012
STATE OF BIHAR Vs. MD RAHMAN
August 27, 2012
STATE OF BIHAR Vs. SURENDRA KUMAR AND OTHERS
November 23, 2012
STATE OF BIHAR Vs. NAND KISHORE PRASAD
October 9, 2012
STATE OF BIHAR Vs. PARBATI DEVI
October 10, 2012
STATE OF BIHAR Vs. SATYA NARAIN SINGH
November 27, 2012
STATE OF BIHAR Vs. BHUPENDRA PRASAD RAI S/O GAURI SHANKAR RAI, R/O VILL. MUKUNDPUR, P.S. PATORY, DISTRICT-SAMASTIPUR
November 1, 2012
STATE OF BIHAR Vs. SMT. PARBATI DEVI & ORS.
October 3, 2012
STATE OF BIHAR Vs. RAKESH RANJAN
October 19, 2012
STATE OF BIHAR Vs. STATE
February 21, 2012
STATE OF BIHAR Vs. SACHCHIDANAND KESHARI
October 17, 2012
STATE OF BIHAR Vs. CHANDRADEO SINGH S/O LATE RAM SAGAR SINGH
October 17, 2012
STATE OF BIHAR Vs. UPENDRA YADAV @ PASSENGER YADAV
October 15, 2012
STATE OF BIHAR Vs. SABIR MIAN @ LUTANIA MIAN
July 10, 2012
STATE OF BIHAR Vs. ANIL KUMAR MISHRA
November 2, 2012
STATE OF BIHAR Vs. LAXMAN YADAV
December 10, 2012
STATE OF BIHAR Vs. RAKESH KUMAR
March 12, 2012
STATE OF BIHAR Vs. RAM DAYAL SINGH, S/O RAM SEWAK SINGH; ASHOK SINGH, S/O SHAUKHI SINGH AND ORS
September 17, 2012
STATE OF BIHAR Vs. NAGENDRA RAI @ RAJ PUNCHUM RAI
September 7, 2012
STATE OF BIHAR Vs. GURUSHARAN RAM
July 23, 2012
STATE OF BIHAR Vs. ARJUN YADAV
December 14, 2012
STATE OF BIHAR Vs. BHOLA MISTRI
December 12, 2012
STATE OF BIHAR Vs. BADRI NARAIN PANDEY
May 16, 2012
STATE OF BIHAR Vs. KRISHNA YADAV S/O BASANT YADAV
May 4, 2012
STATE OF BIHAR Vs. GIRIJA SINGH
February 21, 2012
STATE OF BIHAR Vs. GUDDU CHAUBEY SON OF BABU MAN CHOUBEY
March 20, 2012
STATE OF BIHAR Vs. AJAY SINGH
April 16, 2012
STATE OF BIHAR Vs. MEHDI HASAN
April 5, 2012
STATE OF BIHAR Vs. SURENDRA MAHTO S/O RAGHUNI MAHTO
July 26, 2012
STATE OF BIHAR Vs. SHYAM SUNDAR SINGH ALIAS RAM SURAT SINGH S/O LATE KAPILDEO SINGH
August 1, 2012
STATE OF BIHAR Vs. RAJ KUMAR SINGH
July 30, 2012
STATE OF BIHAR Vs. MANISH NARAIN S/O LATE SHAIL KUMARI CHOUDHARY
May 1, 2012
STATE OF BIHAR Vs. BANGALI SAHNI S/O. LATE RASO SAHNI
November 29, 2012
STATE OF BIHAR Vs. BHUWANESHWAR SHARMA
May 10, 2012
STATE OF BIHAR Vs. BIHAR HUMAN RIGHTS COMMISSION
December 18, 2012
STATE OF BIHAR Vs. NIL
February 21, 2012
STATE OF BIHAR Vs. SUNIL KUMAR @ SUNIL SINGH
December 11, 2012
STATE OF BIHAR Vs. SHEIKH NIYAZ AHMAD
December 7, 2012
STATE OF BIHAR Vs. BADRI NARAYAN MAHATO
December 14, 2012
STATE OF BIHAR Vs. AJAY KUMAR PANDEY
August 17, 2012
STATE OF BIHAR Vs. MOD NARAYAN MISHRA
August 6, 2012
STATE OF BIHAR Vs. RAJENDRA UPADHYAY
August 9, 2012
STATE OF BIHAR Vs. BIRENDRA KUMAR SINGH
August 23, 2012
STATE OF BIHAR Vs. SARYU ROY
November 8, 2012
STATE OF BIHAR Vs. SHISHIR KUMAR GHOSH
November 9, 2012
STATE OF BIHAR Vs. SATTO YADAV SON OF HIYALAL YADAV
November 21, 2012
STATE OF BIHAR Vs. PANKAJ CHOUDHRAY @ PAPPU CHOUDHARY
November 1, 2012
STATE OF BIHAR Vs. KRISHNA YADAV ALIAS BIGGA MAHATA ALIAS MAMA @ MULLA
September 28, 2012
STATE OF BIHAR Vs. GOPAL KUMAR PANDEY
October 3, 2012
STATE OF BIHAR Vs. LAXMAN YADAV
September 19, 2012
STATE OF BIHAR Vs. BENJO YADAV SON OF UCHO YADAV
September 18, 2012
STATE OF BIHAR Vs. SIDH NATH SINGH
September 18, 2012
STATE OF BIHAR Vs. KASHI CHOUDHARY
September 17, 2012
STATE OF BIHAR Vs. RAM DAYAL SINGH, SON OF RAM SEWAK SINGH
September 17, 2012
STATE OF BIHAR Vs. SUDHANSHU KUMAR ALIAS MADHU MANGAL S/O BIRENDRA MISHRA
March 13, 2012
STATE OF BIHAR Vs. PRAHALAD DUBEY
March 6, 2012
STATE OF BIHAR & ORS Vs. ST XAVIERS COLLEGE OF EDUCATION DIGHA GHAT, PATNA & ORS
January 18, 2012
STATE OF BIHAR & ORS. Vs. ST. XAVIERS COLLEGE OF EDUCATION & ORS.
January 18, 2012
STATE OF BIHAR AND ORS Vs. OM PRAKASH SAH AND ORS
September 18, 2012
STATE OF BIHAR REPRESENTED BY EXECUTIVE ENGINEER R E O WORKS DIVISION MASAURHI Vs. KANTI CONSTRUCTION COMPANY THROUGH ITS PARTNER BAIJNATH SINGH SON OF LATE BANKE BIHARI SINGH
March 20, 2012
STATE OF BIHAR THROUGH ITS SECRETARY Vs. BIKRAMA SINGH SON OF LATE SUBEDAR SINGH
August 14, 2012
STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVT OF BIHAR, PATNA Vs. SAKET SUMAN
August 9, 2012
STATE OF BIHAR THROUGH THE COLLECTOR Vs. B.N.KEDIA & COMPANY
September 5, 2012
STATE OF BIHAR THROUGH THE COLLECTOR BETTIAH Vs. INDU CONSTRUCTION HAJIPUR PLAINTIFF
May 16, 2012
STATE OF BIHAR THROUGH THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION KATIHAR Vs. UNION OF INDIA THROUGH GENERAL MANAGER EASTERN RAILWAY
March 29, 2012
STATE OF BIHAR THRU COLLECTOR NAWADAH Vs. PEYARI MAHTO
May 8, 2012
STATE OF HARYANA Vs. KARTAR SINGH
November 29, 2012
STATE THROUGH INTELLIGENCE OFFICER Vs. GYANI PRASAD
October 30, 2012
STATE THROUGH SRI ANIL KUMAR SINHA ENFORCEMENT Vs. MAHESHWAR PRASAD SINGH
July 5, 2012
SUBHAG KOERI Vs. STATE OF BIHAR
April 20, 2012
SUBHAN MANSOORI Vs. STATE OF BIHAR
November 6, 2012
SUBODH KUMAR Vs. STATE OF BIHAR
February 16, 2012
SUBODH KUMAR SINGH Vs. STATE OF BIHAR
April 19, 2012
SUBODH KUMAR YADAV Vs. STATE OF BIHAR
February 3, 2012
SUBODH PASWAN Vs. STATE OF BIHAR
January 16, 2012
SUBRATA BASU Vs. THE STATE OF BIHAR AND ORS.
May 15, 2012
SUDAMA CHAUDHARY SON OF NARAIN CHAUDHARY Vs. STATE OF BIHAR
March 30, 2012
SUDARSHAN RAI Vs. STATE OF BIHAR
January 4, 2012
SUDHANSHU KUMARalias MADHU MANGAL Vs. STATE OF BIHAR
March 13, 2012
SUDHANSHU SHEKHAR Vs. STATE OF BIHAR
January 10, 2012
SUDHIF KUMAR TIWARI Vs. STATE OF BIHAR
August 17, 2012
SUDHIR KUMAR SINGH Vs. STATE OF BIHAR
August 8, 2012
SUDHIR SAHANI Vs. STATE OF BIHAR
July 16, 2012
SUDISHT RAI Vs. STATE OF BIHAR
September 4, 2012
SUGANDHI DEVI & ANR. Vs. BANARASHI PRASAD & ORS.
September 21, 2012
SUGIA DEVI Vs. UNION OF INDIA
May 1, 2012
SUGIA DEVI WIFE OF LATE CHANAK LAL YADAV, RESIDENT OF VILLAGE NATHPUR P S NARPATGANJ DISTRICT- ARARIA BIHAR Vs. UNION OF INDIA THROUGH GENERAL MANAGER NORTH EAST RAILWAY GORAKHPUR
May 1, 2012
SUJATA ROY Vs. STATE OF BIHAR
May 7, 2012
SUJIT KUMAR SON OF LATE DEVENDRA PRASAD SINGH Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER EASTERN RAILWAY KOLKATTA
February 3, 2012
SUKHADEO CHAUPAL SON OF LATE ANUP CHAUPAL Vs. STATE OF BIHAR
August 9, 2012
SULOCHANA DEVI AND ORS. Vs. RANJEET KUMAR YADAV AND ANR.
October 4, 2012
SULTAN MALLICK Vs. STATE OF BIHAR
June 22, 2012
SUMAN KUMARI Vs. STATE OF BIHAR
April 19, 2012
SUMAN PRASAD SRIVASTAVA S/O LATE NATHUNI LAL Vs. STATE OF BIHAR WITH
March 2, 2012
SUMAN SAURAV Vs. THE STATE OF BIHAR
February 23, 2012
SUMARI KUMARI @ SUMON KUMARI Vs. THE STATE OF BIHAR AND ORS.
April 19, 2012
SUMITRA DEVI ALIAS SUMINTA DEVI Vs. SYED ZAYAUDDIN ASHRAF ALIAS SAYAD
August 1, 2012
SUNDARWA DEVI Vs. KRISHNA SINGH
November 30, 2012
SUNIL CHAUDHARY S/O KAPIL DEO CHAUDHARI Vs. STATE OF BIHAR
January 13, 2012
SUNIL KUMAR Vs. STATE OF BIHAR
September 14, 2012
SUNIL KUMAR Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY & ORS.
March 26, 2012
SUNIL KUMAR AND ANOTHER Vs. DIP NARAYAN MANDAL AND ANOTHER
May 8, 2012
SUNIL KUMAR SADHU SON OF LATE MURLIDHAR SADHU Vs. STATE OF BIHAR
August 14, 2012
SUNIL KUMAR SINGH Vs. STATE OF BIHAR
April 10, 2012
SUNIL KUMAR SINGH Vs. RAJ NARAYAN SINGH SON OF LATE SITARAM SINGH
April 3, 2012
SUNIL KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
July 3, 2012
SUNIL KUMAR SINGH @ SUNIL SINGH Vs. UNION OF INDIA
June 26, 2012
SUNIL KUMAR SON OF LATE RAM CHANDRA Vs. STATE OF BIHAR
August 1, 2012
SUNIL KUMAR SRIVASTAVA Vs. STATE OF BIHAR
March 14, 2012
SUNIL RANKA S/O SRI RATANLAF RANKA Vs. STATE OF BIHAR
May 3, 2012
SUNITA DEVI Vs. THE STATE OF BIHAR THROUGH SECRETARY AND ORS.
September 10, 2012
SUNITA DEVI Vs. BIHAR STATE FINANCIAL CORPORATION
January 12, 2012
SUNITA KUMARI Vs. THE STATE OF BIHAR AND ORS.
July 27, 2012
SUNITA KUMARI WIFE OF BRAJESH KR. GUPTA AND D/O LATE BADRINATH PRASAD Vs. SANTOSH PRAKASH SON OF LATE BADRINATH PRASAD AT PRESENT ADDRESS BANK OF BARODA BRANCH GULZARBAGH POLICE STATION GULZARBAGH, DISTRICT PATNA
May 7, 2012
SUPRIYA CHAUDHARY Vs. STATE OF BIHAR
June 18, 2012
SURAJ BHAGAT Vs. STATE OF BIHAR
March 7, 2012
SURAJ BHAGAT S/O RAM CHHATRY BHAGAT Vs. STATE OF BIHAR
March 2, 2012
SURAJ DEO PATHAK Vs. NATHUNI PRASAD
March 28, 2012
SURAJ KUMAR ALIAS SANTOSH KUMAR Vs. STATE OF BIHAR
February 2, 2012
SURAJ MAHTO ALIAS SURAJ SINGH S/O LATE MUKHLAL SINGH Vs. STATE OF BIHAR
January 19, 2012
SURAJ SINGH KOERI Vs. STATE OF BIHAR
February 9, 2012
SURAJ SINGH KOERI ALIAS SURAJ SINGH SON OF SUKHARI SINGH Vs. STATE OF BIHAR
February 10, 2012
SURAJ YADAV Vs. STATE OF BIHAR
August 23, 2012
SURAJDEO PRASAD Vs. STATE OF BIHAR WITH
January 27, 2012
SURAJDEO PRASAD @ SURAJ SAO @ SURAJ DEO SAO SON OF LATE RAM KISHUN SAO Vs. MANISH KUMAR @ KALI KUMAR ALL SONS OF SURAJDEO SAO
January 27, 2012
SURENDRA DWIVEDI Vs. STATE OF BIHAR
September 6, 2012
SURENDRA KUMAR SON OF LATE SOHARAI PRASAD, CHIEF ENGINEER (MECHANICAL) PUBLIC HEALTH ENGINEERING DEPARTMENT, GOVT. OF BIHAR, VISHESHWARAIYA BHAWAN, BAILEY ROAD, PATNA Vs. SRI PRAKASH CHANDRA MISHRA, SON OF BAMBHOLA MISHRA, RESIDENT OF VILLAGE-KHAJURI, P.S.-SIMRI BAKHTIYARPUR, DISTT.-SAHARSA
August 8, 2012
SURENDRA PANDEY Vs. STATE OF BIHAR
April 20, 2012
SURENDRA PATHAK Vs. HINDUSTAN FERTILIZER CORPN LTD
May 3, 2012
SURENDRA PRASAD SINGH Vs. UNION OF INDIA
February 28, 2012
SURENDRA PRASAD YADAV Vs. STATE OF BIHAR
January 13, 2012
SURENDRA RAI Vs. STATE OF BIHAR
December 19, 2012
SURENDRA RAI AND ANR. Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY AND ORS.
September 11, 2012
SURENDRA SINGH SON OF SRI RAM JANAM SINGH Vs. UNION OF INDIA
January 31, 2012
SURENDRA TIWARI Vs. THE STATE OF BIHAR THROUGH COMMISSIONER-CUM-SECRETARY AND ORS.
August 17, 2012
SURENDRA YADAV S/O LATE RAM UCHIT YADAV Vs. STATE OF BIHAR
April 5, 2012
SURESH BAITHA Vs. STATE OF BIHAR
June 22, 2012
SURESH BHAGAT Vs. STATE OF BIHAR
December 4, 2012
SURESH KUMAR AND ORS. Vs. THE STATE OF BIHAR
May 7, 2012
SURESH KUMAR S/O BAIJU PRASAD OF DHARAM SAMAJ CHOWK P S CHHATAUNI DISTRICT-EAST CHAMPARAN MOTIHARI Vs. STATE OF BIHAR
May 4, 2012
SURESH MAHALDAR Vs. MAHADEO MAHALDAR
December 14, 2012
SURESH MISHRA SON OF LATE VISHWANATH MISHRA RESIDENT OF VILLAGE HARKHAULI Vs. STATE OF BIHAR THROUGH THE SECRETARY DEPARTMENT OF AGRICULTURE
March 27, 2012
SURESH NANDAN SINHA Vs. STATE OF BIHAR
August 3, 2012
SURESH PRASAD GUPTA S/O LATE NUNU LAL GUPTA Vs. SHYAM SUNDAR TIBREWE
August 31, 2012
SURESH PRASAD SINGH SON OF LATE JAGESHWAR PRASAD SINGH, RESIDENT OF VILLAGE Vs. THE CHAIRMAN, BHARAT WAGON AND ENGINEERING COMPANY LTD., A GOVERNMENT OF INDIA UNDERTAKING, C BLOCK, 5TH FLOOR MAURYA LOK COMPLEX, PATNA
October 9, 2012
SURESH RAI S/O RAMDEO RAI Vs. STATE OF BIHAR
April 11, 2012
SURESH RAJBHAR SON OF KISHORI RAJBHAR Vs. STATE OF BIHAR
July 30, 2012
SURESH RAUT SON OF LATE BHOLA RAUT, R/O BHOLA M.P. CHOWK, JAGJEEVAN NAGAR, P.S. BETTIAH, DISTRICT-BETTIAH (WEST CHAMPARAN) Vs. THE STATE OF BIHAR THROUGH SECRETARY, DEPARTMENT OF REVENUE, GOVT. OF BIHAR, PATNA & ORS.
August 16, 2012
SURESH SINGH Vs. STATE OF BIHAR
February 29, 2012
SURESH YADAV Vs. STATE OF BIHAR
June 27, 2012
SURYA LAL CHAUDHARY Vs. BIHAR STATE ELECTRICITY BOARD
February 1, 2012
SURYA NARAYAN MANDAL SON OF LATE DOMAN MANDAL Vs. STATE OF BIHAR
February 9, 2012
SURYADEO SHARMA Vs. THE STATE OF BIHAR
September 13, 2012
SUSHANT KUMAR MANDAL SON OF LATE SRI KRISHNA MANDAL Vs. STATE BANK OF INDIA THROUGH THE CHIEF GENERAL MANAGER
July 20, 2012
SUSHIL KUMAR MISHRA Vs. STATE OF BIHAR
August 22, 2012
SUSHILA DEVI W/O SHRI SUNIL DAS Vs. STATE OF BIHAR
June 20, 2012
SUSHMA DEVI, W/O LATE OM- PRAKASH GUPTA Vs. MOST. SONA DEVI, W/O LATE BAIDYANATH SAO
December 4, 2012
SUTAPA CHAKRABORTY Vs. STATE OF BIHAR
June 18, 2012
SWAMI NATH BHAGAT Vs. VISHWANATH BHAGAT
July 6, 2012
SWAMI PREM ASANG @ SONU KUMAR, S/O LATE JANKI PRASAD AND ORS Vs. STATE OF BIHAR AND ORS
August 30, 2012
SWETA KUMARI @ SHWETA KUMARI Vs. NIRAJ KUMAR
March 29, 2012
TAHIR MIAN AND ORS Vs. STATE OF BIHAR
June 21, 2012
TAIFUL @ TAIFUL KHAN, SON OF DHANESHWAR KHAN Vs. STATE OF BIHAR
October 1, 2012
TAPAN MALAKAR Vs. STATE OF BIHAR
June 22, 2012
TARA KUER Vs. STATE OF BIHAR
December 6, 2012
TARINI KUMAR NANDI Vs. STATE OF BIHAR
February 16, 2012
TARKESHWAR RAM Vs. STATE OF BIHAR
April 20, 2012
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. STATE OF BIHAR
January 31, 2012
TEJ NARAYAN RAI Vs. STATE OF BIHAR
October 1, 2012
THAKUR JI RAM CHANDRA JI MAHARAJ AND SRI JANAKI MAHARANI Vs. SURENDRA PRASAD SON OF LATE RAJ KUMAR SAHAY
March 16, 2012
THAKUR RAMESHWAR SINGH & ORS. Vs. THE STATE OF BIHAR & ORS.
November 26, 2012
THAKURJI MAHARAJ ASTHAPIT Vs. RAM SWARUP SINGH AND ANR
December 6, 2012
THE BIHAR ENGINEERING SERVICES ASSOCIATION & ORS. Vs. THE STATE OF BIHAR & ORS.
December 5, 2012
THE BIHAR STAFF SELECTION COMMISSION Vs. MANISH KUMAR
August 22, 2012
THE BIHAR STATE BOARD OF HINDU RELIGIOUS TRUST Vs. CHANU GIR, CHELA OF MATUK GIR
April 18, 2012
THE CHAIRMAN, BIHAR PUBLIC SERVICE COMMISSION Vs. THE STATE INFORMATION COMMISSION
August 6, 2012
THE CHAIRMAN, MADHYA BIHAR GRAMIN BANK, HEAD OFFICE, MEENA PLAZA, SOUTH OF MUSEUM Vs. THE UNION OF INDIA THROUGH THE MINISTRY OF LABOUR AND EMPLOYMENT
April 10, 2012
THE MANAGING DIRECTOR, BIHAR STATE TOURISM DEVELOPMENT CORPORATION LIMITED AND ANR. Vs. THE STATE OF BIHAR AND ANR.
September 20, 2012
THE PROVIDENT FUND COMMISSIONER Vs. NISHEETH JAISWAL
December 12, 2012
THE STATE OF BIHAR Vs. ABDUL SALAM
September 3, 2012
THE STATE OF BIHAR Vs. ARUN KUMAR PRIYADARSHI SON OF LATE MUNSHI DAS, RESIDENT OF MOHALLA-BHARAOPUR, TOWN BIHARSHARIF POLICE STATION- LAHERI, DISTT- NALANDA
November 7, 2012
THE STATE OF BIHAR Vs. RODHAN MANDAL @ RAGHU NANDAN MANDAL AND JAI KISHUN MANDAL
December 13, 2012
THE STATE OF BIHAR Vs. MD. SHAHABUDDIN & ORS.
December 18, 2012
THE STATE OF BIHAR AND ORS. Vs. SHYAM KISHORE SINHA
September 13, 2012
THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA & ORS. Vs. NAND KISHORE PRASAD SON OF SRI RAM LAKHAN RAM, RESIDENT OF VILL.+POST-LAKHANA, P.S.-GAURICHAK, DISTRICT-PATNA & ORS.
August 7, 2012
THE STATE THROUGH SRI ANIL KUMAR SINHA, ENFORCEMENT OFFICER EMPLOYEES PROVIDENT FUND, PATNA, Vs. MAHESHWAR PRASAD SINGH, PROPRIETOR OF M/S. RUP BANI & ANR.
July 5, 2012
THE TILKA MANJHI BHAGALPUR UNIVERSITY Vs. DHIRAJ KUMAR YADAV
September 28, 2012
THE UNION OF INDIA AND ORS. Vs. URMILA DEVI AND ORS.
February 22, 2012
TIBREWAL, SON OF LATE BIHARI LAL TIBREWAL Vs. THE STATE OF BIHAR AND ORS.
April 12, 2012
TILAK RAI S/O PRADEEP RAI R/O MOHALLA-BASTAL P.S. DIDARGANJ, DIST.- PATNA AND ORS. Vs. THE STATE OF BIHAR
April 19, 2012
TIRUPATI STORAGE AND ALLIED PVT. LTD. Vs. THE UNITED COMMERCIAL BANK, KOLKATA
October 19, 2012
TRIBHUWAN ROY Vs. THE STATE OF BIHAR
August 17, 2012
TRIDIB NATH BANERJEE Vs. STATE OF BIHAR THROUGH THE CIEF SECRETARY GOVT OF BIHAR
March 1, 2012
TRILOKI PRASAD S/O JITU SAH R/O VILL Vs. STATE OF BIHAR
January 25, 2012
TRIPIT NARAIN SADA SON OF LATE KHOKHAI SADA R/O VILLAGE-TELHAR P S MAHISI Vs. STATE OF BIHAR THRU THE DISTRICT MAGISTRATE SAHARSA
January 24, 2012
TRIPURANAND TIWARY Vs. STATE OF BIHAR
March 2, 2012
TUFAIL AHMAD Vs. STATE OF BIHAR
August 31, 2012
TUFAIL AHMAD KHAN S/O JAMIL AHMAD KHAN Vs. STATE OF BIHAR
June 21, 2012
TUNTUN KUMAR ALIAS KUNWAR SON OF ANANDI KUMAR R/OVILL SONBARSA P S BIHPUR DISTRICT-BHAGALPUR Vs. STATE OF BIHAR
January 2, 2012
TUNTUN SINGH S/O SUDARSHAN SINGH Vs. STATE OF BIHAR
January 25, 2012
TURANT LAL PASWAN Vs. STATE OF BIHAR
June 22, 2012
UDAI PANDITalias UDAI BHARTI Vs. STATE OF BIHAR
March 14, 2012
UDAY KANT SHARMA SON OF LATE KEDAR SINGH Vs. STATE OF BIHAR
February 10, 2012
UDAY PRASAD, SANJAY PRASAD, BHOLA MAHTO Vs. STATE OF BIHAR
October 15, 2012
UDAY SHANI SON OF LATE RAM SWAROOP SAHNI Vs. STATE OF BIHAR
August 6, 2012
UDAY SHANKAR JHA Vs. THE BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN AND ORS.
October 5, 2012
UDAY SHANKAR PATHAK SON OF LATE HARI SHANKAR PATHAK, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY GOVERNMENT OF BIHAR, PATNA & ORS.
September 18, 2012
UDAY SINGH Vs. STATE OF BIHAR
February 22, 2012
UMA CHATURVEDI Vs. STATE OF BIHAR
April 4, 2012
UMA SAHAY Vs. THE STATE OF BIHAR AND ORS.
November 5, 2012
UMA SHANKAR PANDEY Vs. STATE OF BIHAR
October 10, 2012
UMA SHANKAR PATHAK SON OF LATE RAJESHWAR PATHAK Vs. STATE OF BIHAR
February 1, 2012
UMA SHANKAR PRASAD Vs. STATE OF BIHAR
June 20, 2012
UMA SHANKAR RAM AND ORS Vs. STATE OF BIHAR
October 11, 2012
UMESH CHANDRA CHAUDHARY Vs. STATE OF BIHAR
August 3, 2012
UMESH CHANDRA THAKUR SON OF JAI NARAIN THAKUR Vs. STATE OF BIHAR
February 28, 2012
UMESH NARAYAN Vs. JHATI DEVI
February 14, 2012
UMESH PATHAK SON OF LATE NIT NARAYAN PATHAK Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVT OF BIHAR PATINA
January 31, 2012
UMESH PRASAD CHOUDHARY Vs. STATE OF BIHAR
September 18, 2012
UMESH RAI SON OF JODHA RAI Vs. STATE OF BIHAR
August 17, 2012
UMESH SINGH S/O KAILASH SINGH Vs. STATE OF BIHAR
March 27, 2012
UMESH SINGH SON OF SURENDRA SINGH Vs. STATE OF BIHAR
February 8, 2012
UMESH YADAV AND ORS Vs. STATE OF BIHAR
May 18, 2012
UNION OF INDIA Vs. BINOD BIHARI SARAN S/O LATE SHYAM BIHARI SARAN
February 3, 2012
UNION OF INDIA Vs. JHANTU DAS
November 6, 2012
UNION OF INDIA Vs. ARUN KUMAR OJHA
February 29, 2012
UNION OF INDIA THROUGH GENERAL MANAGER Vs. STATE OF BIHAR
August 27, 2012
UNION OF INDIA THROUGH SECRETARY MINISTRY OF DEFENCE, NEW DELHI Vs. AJAY KUMAR SON OF SHRI RAJENDRA SINGH
May 3, 2012
UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF RAILWAY RAIL BHAW NEW DELHIAN Vs. SIYA RAM PASWAN SON OF SRI HARICHARAN PASWAN
May 10, 2012
UNION OF INDIA, NEW DELHI Vs. MAHINDRA SAH SON OF LATE RAM LAKHAN SAH
February 3, 2012
UNITED INDIA INSURANCE CO LTD Vs. SHANTI PRASAD
January 10, 2012
UNITED INDIA INSURANCE CO.LTD Vs. NOOSHINA SHAMS
April 26, 2012
UNITED INDIA INSURANCE COMPANY LTD ALAM MARKET KATIHAR Vs. RITA DEVI W/O LATE ANIRUDH MANDAL
January 30, 2012
UPENDRA KUMAR S/O SHRI KRISHNA MAHTO Vs. STATE OF BIHAR
July 4, 2012
UPENDRA MAHTO Vs. MAHESHWAR THAKUR SON OF LATE RAMCHARAN THAKUR RESIDENT OF MOHALLA
March 27, 2012
UPENDRA MUKHIYA Vs. STATE OF BIHAR
May 3, 2012
UPENDRA PASWAN Vs. STATE OF BIHAR
July 24, 2012
UPENDRA PATEL ALIAS UPENDRA ROUT Vs. STATE OF BIHAR
August 8, 2012
UPENDRA PRASAD SHARMA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY WATER RESOURCES
January 30, 2012
UPENDRA SHARMA SON OF SRI RAMASHISH SINGH Vs. STATE OF BIHAR
January 30, 2012
UPENDRA SINGH Vs. STATE OF BIHAR
May 14, 2012
URMILA DEVI Vs. STATE OF BIHAR
May 11, 2012
URMILA DEVI W/O HARI CHARAN DAS Vs. STATE OF BIHAR
March 16, 2012
URMILA PATHAK Vs. STATE OF BIHAR
February 22, 2012
USHA DEVI, W/O SRIKANT PRASAD Vs. STATE OF BIHAR AND ORS
July 24, 2012
USHA KIRAN NARAIN Vs. STATE OF BIHAR
March 15, 2012
VAKIL KUMAR RAM SON OF SUDAMA RAM Vs. STATE OF BIHAR
March 30, 2012
VANSH NARAYAN SHARMA Vs. STATE OF BIHAR
June 25, 2012
VENNIYAPERUMAL RAJENDRAN MUTHU AND ANR. Vs. THE STATE OF BIHAR AND ANR.
September 12, 2012
VIDYA BHUSHAN PANDEY Vs. STATE OF BIHAR
March 15, 2012
VIDYA DEVI Vs. LALITA DEVI
May 16, 2012
VIDYA DOM Vs. STATE OF BIHAR
June 6, 2012
VIDYA SAGAR YADAV Vs. STATE OF BIHAR
February 14, 2012
VIJAY KUMAR JAIN Vs. COLLECTOR,GAYA
October 10, 2012
VIJAY KUMAR SINHA Vs. ANAMIKA
February 29, 2012
VIJAY KUMAR SON OF LATE RAVINDRA PRASAD SINGH Vs. NILAM KUMARI DAUGHTER OF LATE PITAMBER SINGH
February 9, 2012
VIJAY PRASAD SINGH Vs. STATE OF BIHAR
October 19, 2012
VIJAY RAGHAV Vs. MD RIZWAN
January 23, 2012
VIJAY SHANKAR Vs. STATE OF BIHAR
June 18, 2012
VIJAY SINGH RAM PRASAD SINGH Vs. STATE OF BIHAR
July 3, 2012
VIJAY YADAV Vs. STATE OF BIHAR
March 14, 2012
VIJENDRA KUMAR Vs. FOOD CORPORATION OF INDIA
October 11, 2012
VIKAS KUMAR SINGH S/O LATE JAI GOBIND SINGH Vs. OM PRAKASH MISHRA S/O VISHWANATH MISHRA
October 10, 2012
VIKASH KUMAR S/O LATE JAGAT NARAYAN SINGH Vs. STATE OF BIHAR
June 20, 2012
VIKASH KUMAR SAH Vs. STATE OF BIHAR
August 8, 2012
VINAY KUMAR THAKUR Vs. UNION OF INDIA
March 20, 2012
VINAY SINGH SON OF RAJA RAM SINGH Vs. STATE OF BIHAR
July 30, 2012
VINDESHWAR CHAUDHARY SON OF LATE SRI SONE LAL CHAUDHARY Vs. STATE OF BIHAR
January 18, 2012
VINDESHWARI PD SAH S/O LATE DHELAIE SAH Vs. STATE OF BIHAR
February 28, 2012
VINDHYACHAL SINGH SON OF ASHNANDAN SINGH Vs. STATE OF BIHAR
March 23, 2012
VINOD JHA S/O LATE SHIV JHA Vs. STATE OF BIHAR
June 28, 2012
VINOD KUMAR SON OF LATE SHIVJEE ROY Vs. STATE OF BIHAR THROUGH THE SECRETARY
August 2, 2012
VINOD KUMAR, SON OF SRI RAM BAHADUR MAHTO Vs. STATE OF BIHAR
April 17, 2012
VINOD RAM Vs. STATE OF BIHAR
July 23, 2012
VINOD TIWARY SON OF NARAYAN TIWARY Vs. STATE OF BIHAR
February 14, 2012
VIPIN KUNWAR @ BIPIN KUNWAR Vs. UNION OF INDIA
November 6, 2012
VISHAL SINGH Vs. STATE OF BIHAR
February 8, 2012
VISHNU SHANKAR SINGH ALIAS BISHNU SINGH Vs. STATE OF BIHAR
April 9, 2012
VISHNU SUGAR MILLS LIMITED Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF CONSUMER AFFAIRS
January 12, 2012
VISHRAM TIWARI Vs. THE STATE OF BIHAR AND ORS.
November 7, 2012
VISHVANAND PRASAD Vs. SANJAY MISTRY
November 23, 2012
VISHWA NATH THAKUR AND ORS Vs. STATE OF BIHAR
April 23, 2012
VISHWANATH DUBEY Vs. STATE OF BIHAR
January 16, 2012
VIVEK KUMAR Vs. POWER GRID CORPORATION OF INDIA LTD; MANAGING DIRECTOR, POWER GRID CORPORATION; GENERAL MANAGER-CUM-CHIEF ENGINEER TRANSMISSION ZONE ALANKAR PALACE; ASSISTANT EXECUTIVE ENGINEER, TRANSMISSION; BIHAR STATE ELECTRICITY; CHAIRMAN , BIHAR STATE ELECTRICITY BO
July 9, 2012
VIVEK KUMAR Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
February 27, 2012
VIVEK SHANKAR PRASAD Vs. ANUPAMA PRASAD
June 22, 2012
VIVEK VIKAS Vs. BIHAR STATE ELECTRICITY BOARD
May 18, 2012
WAKIL DEWAN Vs. STATE OF BIHAR
March 13, 2012
WALLIUL HAQUE Vs. ROSHANARA WIFE OF MOHAMMAD NIZAMUDDIN ALIVE RESIDENT OF MOHALLA KHETARI ARRAH
April 6, 2012
YASHWANT SINGH Vs. STATE OF BIHAR
May 14, 2012
YASHWANT SINGH Vs. UNITED COMMERCIAL BANK
October 19, 2012
YOGENDRA BHAGAT SON OF RAJBANSHI BHAGAT Vs. STATE OF BIHAR
September 13, 2012
YOGENDRA MAHTO ALIAS JITENDRA MAHTO Vs. STATE OF BIHAR
January 24, 2012
YOGENDRA PRASAD Vs. SAMRENDRA NATH GUPTA SON OF LATE DR SURENDRA NATH GUPTA
March 2, 2012
YOGENDRA SINGH Vs. STATE OF BIHAR
December 7, 2012
YOGESH Vs. M/S. BHARAT PETROLEUM CORPORATION LTD. AND ORS.
October 1, 2012
YUGAL THAKUR Vs. STATE OF BIHAR
February 6, 2012
YUGESHWAR SINGH S/O LATE CHULI SINGH Vs. B R A BIHAR UNIVERSITY THROUGH THE REGISTRAR OF THE UNIVERSITY MUZAFFARPUR
March 2, 2012
YUNUS ALI SON OF LATE MASHOOQUE ALI Vs. STATE OF BIHAR
January 25, 2012
YUNUS ALI, SON OF LATE MASHOOQUE ALI Vs. STATE OF BIHAR
January 25, 2012
YUNUS AND ORS Vs. STATE OF BIHAR
November 6, 2012
ZAINUL ABDIN ALIAS ZAINUL ABEDIN Vs. SHEO KUMAR MUKHERJEE
August 1, 2012
ZIQITZA HEALTH CARE LTD Vs. STATE OF BIHAR THROUGH ITS PRINCIPAL SECRETARY DEPARTMENT OF HEALTH
March 5, 2012
ZOHRA KHATOON Vs. STATE OF BIHAR
February 15, 2012