Case Index

Title
Date
GAJENDER SINGH SON OF LATE SHRI BAL BAHADUR SINGH Vs. HAMENDER SINGH SON OF LATE SHRI BAL BAHADUR SINGH
June 20, 2012
STATE OF H P THROUGH SECRETARY Vs. SH MEHAR CHAND SHUKLA SON OF SH DAYA RAM
August 1, 2012
STATE OF HIMACHAL PRADESH Vs. JUNNA DEVI
July 5, 2012
AARTI DEVI Vs. VIRENDER KATOCH
March 29, 2012
ABDUL ROUF Vs. STATE OF H P
July 4, 2012
ABDUL SITTAR ALIAS GATTU SON OF SHRI ALI HUSSAIN Vs. STATE OF HIMACHAL PRADESH
March 17, 2012
ABHISHEK DOHROO Vs. STATE OF HIMACHAL PRADESH
April 5, 2012
ABHISHEK THAKUR S/O SUKH DEV Vs. STATE OF HIMACHAL PRADESH
October 15, 2012
ABHIYA RAM Vs. STATE OF H P
November 5, 2012
ABHIYA RAM S/O SH. BHAGAT RAM, RESIDENT OF VILLAGE Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY PUBLIC WORKS
March 17, 2012
ACC LTD Vs. STATE OF HIMACHAL PRADESH
November 7, 2012
ACHHAR KUMAR VERMA SON OF LACHHMAN DASS VERMA Vs. KULDEEP CHAND LAKHANPAL
November 1, 2012
ACHHARU RAM BHAGAT RAM Vs. HIMACHAL PRADESH UNIVERSITY
April 26, 2012
ADAM RAM Vs. STATE OF HIMACHAL PRADESH
June 26, 2012
ADWITIYA LAKAHNPAL Vs. STATE OF HIMACHAL PRADESH
February 28, 2012
AGRICULTURE COOPERATIVE SOCIETY AND ORS Vs. PRITAM SINGH AND ORS
December 6, 2012
AGRICULTURE PRODUCE MARKET COMMITTEE Vs. COMMISSIONER OF INCOME TAX
April 19, 2012
AGRO IMPEX (I) PVT. LTD. Vs. STATE OF HIMACHAL PRADESH
December 10, 2012
AISHA W/O NOOR AHMAD AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
December 18, 2012
AJAY BHERTE Vs. STATE OF HIMACHAL PRADESH
July 13, 2012
AJAY CHANDEL Vs. STATE OF HIMACHAL PRADESH
February 28, 2012
AJAY CHANDEL, SON OF SH. ASHOK CHANDEL, RESIDENT OF VILLAGE BHUTWA, POST OFFICE SHAKRAH, TEHSIL & DISTRICT SHIMLA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY HOME
March 30, 2012
AJAY GUPTA SON OF LATE D.R. GUPTA R/O. MOHALLA SAPRI, PO AND DISTRICT CHAMBA, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (DEPARTMENT OF LOCAL SELF GOVT.), SHIMLA, H.P. AND ORS.
March 5, 2012
AJAY KAISHTA, S/O LATE SH. BHUPENDER LAL KAISHTA, R/O GURUDWARA ROAD, KOTWALI BAZAAR, DHARAMSHALA, TEHSIL DHARAMSHALA, DISTRICT KANGRA, H.P. Vs. HIMACHAL PRADESH AGRO INDUSTRIES CORPORATION LTD. THROUGH ITS MANAGING DIRECTOR, NIGAM VIHAR, SHIMLA
March 12, 2012
AJAY KUMAR Vs. SECRETARY HOME GOVT OF H P
August 8, 2012
AJAY KUMAR Vs. STATE OF H.P.
August 27, 2012
AJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
November 23, 2012
AJAY KUMAR ALIAS AJU SON OF SH. MUNSHI RAM, RESIDENT OF VILLAGE MANGLA, PARGANA, SACH, TEHSIL AND DISTRICT CHAMBA, H.P. Vs. STATE OF H.P.
August 6, 2012
AJIT SINGH Vs. STATE OF HIMACHAL PRADESH
December 11, 2012
AJIT SINGH Vs. STATE OF H.P.
November 7, 2012
AJIT SINGH, S/O SH. DEVI RAM, R/O SHOGHI BAZAR Vs. BAKSHI RAM S/O SHRI DEVI RAM, R/O SHOGHI BAZAR
June 15, 2012
ALKA CHAKOR, VIKAS CHAKOR Vs. STATE OF H P
June 21, 2012
ALPANA KAUSHAL Vs. SATISH CHAND AND CONNECTED MATTER AND OTHERS
September 17, 2012
ALPINE INDUSTRIES Vs. INCOME TAX OFFICER
October 4, 2012
AMANDEEP S/O JOGINDER LAL VILLAGE DEHLAN LOWER Vs. STATE OF H P
May 30, 2012
AMAR CHAND Vs. STATE OF HIMACHAL PRADESH
November 8, 2012
Amar Chand Vs. H. P. State Forest Corporation Ltd
March 22, 2012
AMAR CHAND SEHGAL Vs. STATE OF HIMACHAL PRADESH
March 23, 2012
Amar Chand, Shri Sunder Singh Vs. Gorkhi Devi
April 16, 2012
AMAR JEET SON OF SHRI GIAN CHAND, RESIDENT OF VILLAGE KUTHAN,P.O. DHARWAS, TEHSIL PANGI, DISTRICT CHAMBA Vs. THE STATE OF H.P. THROUGH PRINCIPAL SECRETARY (HOME) TO THE GOVERNMENT OF HIMACHAL PRADESH, H.P. SECRETARIAT, SHIMLA-2,
March 22, 2012
AMAR NATH Vs. STATE OF H P THROUGH THE SECRETARY
August 17, 2012
AMAR NATH RANA Vs. STATE OF HIMACHAL PRADESH
April 24, 2012
AMAR NATH, S/O SH. CHET RAM, R/O VILLAGE RAJPUR, P.O. JABLI, TEHSIL KASAULI, DISTRICT SOLAN Vs. SH. S. ROY, SECRETARY FOREST TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA,
January 4, 2012
AMAR SINGH Vs. STATE OF H.P.
March 7, 2012
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
December 30, 2012
AMAR SINGH Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED
August 6, 2012
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH
May 4, 2012
AMAR SINGH Vs. STATE OF H P
May 8, 2012
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH
May 14, 2012
AMAR SINGH Vs. HPSEB LIMITED
July 16, 2012
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH AND ANR.
October 30, 2012
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH
May 1, 2012
AMARJEET SON OF SHRI SHYAM LAL, RESIDENT OF VILLAGE BARHI MASARA, TEHSIL GHUMARWIN, DISTRICT BILASPUR, HIMACHAL PRADESH Vs. STATE OF H.P.
August 7, 2012
AMARJIT SINGH Vs. STATE OF HIMACHAL PRADESH
August 8, 2012
AMARJOT SINGH Vs. STATE OF HIMACHAL PRADESH
December 14, 2012
AMB, DISTRICT UNA Vs. STATE OF HIMACHAL PRADESH
June 16, 2012
AMB, DISTRICT UNA, HIMACHAL PRADESH Vs. STATE OF H.P., THROUGH SECRETARY (EDUCATION) GOVT. OF H.P. SHIMLA-2, THE DIRECTOR OF ELEMENTARY EDUCATION, GOVERNMENT OF HIMACHAL PRADESH
March 21, 2012
AMIT KUMAR Vs. STATE OF HIMACHAL PRADESH
June 28, 2012
AMIT KUMAR ALIAS AKASH Vs. STATE OF HIMACHAL PRADESH
July 12, 2012
AMIT KUMAR S/O SH. SAT PAL Vs. STATE OF H.P.
September 5, 2012
AMIT KUMAR THAKUR S/O SHYAM LAL VERMA Vs. STATE OF HIMACHAL PRADESH AND ORS
June 25, 2012
AMIT PRARTHI SON OF SHRI CHANDER KIRAN PRARTHI Vs. STATE OF HP THROUGH SECRETARY ELEMENTARY EDUCATION TO THE GOVT OF H P
August 16, 2012
AMITA BADIYAL Vs. STATE OF HIMACHAL PRADESH
June 12, 2012
AMRI DEVI Vs. BHURU, SON OF SHRI HIRDA
October 12, 2012
AMRIK SINGH Vs. STATE OF H P
July 6, 2012
AMRIK SINGH ALIAS AMRIK JAIJEE Vs. SURINDERJIT KAUR
November 16, 2012
AMRIK SINGH GULATI, SON S/O RAJENDER SINGH GULATI Vs. STATE OF HIMACHAL PRADESH AND ORS
September 24, 2012
AMY AGRO PVT LTD Vs. STATE BANK OF PATIALA
June 26, 2012
ANAND VERMA Vs. STATE OF HIMACHAL PRADESH
September 17, 2012
ANANT RAM SON OF SHRI CHUNI LAL Vs. STATE OF H P THROUGH PRINCIPAL SECRETARY
August 27, 2012
ANCHAL SHARMA AND OTHERS Vs. STATE OF H.P. AND OTHERS
June 16, 2012
ANGREJ SINGH ALIAS KAKA Vs. STATE OF HIMACHAL PRADESH
March 19, 2012
ANIL DOGRA Vs. STATE OF H.P.
March 19, 2012
ANIL KUMAR Vs. STATE OF HIMACHAL PRADESH
February 27, 2012
ANIL KUMAR Vs. STATE OF HIMACHAL PRADESH
December 5, 2012
ANIL KUMAR KALTA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
March 23, 2012
ANIL KUMAR SETHI S/O TEK CHAND SETHI Vs. STATE OF HIMACHAL PRADESH
April 5, 2012
ANIL KUMAR SHARMA Vs. STATE OF H.P. THROUGH SECRETARY
October 19, 2012
ANIL KUMAR SON OF HARPAL SINGH Vs. STATE OF HIMACHAL PRADESH
November 16, 2012
ANIL KUMAR, SON OF SHRI KUSHAL CHAND Vs. STATE OF H P AND ORS
August 7, 2012
ANIL MANKOTIA Vs. STATE OF HP THROUGH SECRETARY (EDUCATION)
May 11, 2012
ANIL THAKUR SON OF AMAR SINGH AND ORS Vs. STATE OF H P
October 1, 2012
ANITA Vs. H.P. BOARD OF SCHOOL EDUCATION
March 28, 2012
ANITA DEVI Vs. STATE OF HIMACHAL PRADESH
January 4, 2012
ANITA DEVI Vs. STATE OF HIMACHAL PRADESH
May 25, 2012
ANITA DEVI W/O SH. HITESH KUMAR Vs. STATE OF HIMACHAL PRADESH
June 16, 2012
ANITA DEVI W/O. SH. HITESH KUMAR, R/O. VILL. FAFNA, PO RAKOL, SUB TEHSIL NIHRI, TEHSIL SUNDERNAGAR, DISTT. MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH PRL. SECRETARY (ELEMENTARY EDUCATION) TO THE GOVT. OF H.P. SHIMLA AND ORS.
June 18, 2012
ANITA JASWAL Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL
August 14, 2012
ANITA PATHANIA Vs. HIMACHAL PRADESH UNIVERSITY SHIMLA
August 9, 2012
ANITA SHARMA S/O SH. SUSHEEL SHARMA, C/O PRINCIPAL GSSS DIGGAL, TEHSIL NALAGARH, DISTT. SOLAN, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA,
January 6, 2012
ANITA THAKUR D/O SHRI SOHAN LAL THAKUR Vs. STATE OF HIMACHAL PRADESH
June 25, 2012
ANJALI MALHOTRA W/O SH BALRAJ MALHOTRA Vs. STATE OF HIMACHAL PRADESH
June 27, 2012
ANJANA DEVI Vs. STATE OF HIMACHAL PRADESH
November 5, 2012
ANJANA DEVI W/O GURDEV SINGH AND ORS Vs. STATE OF HIMACHAL PRADESH
October 9, 2012
ANJANA DEVI W/O SH. GURDEV SINGH R/O VILLAGE JALARI, P.O. JALARI, POLICE STATION AND TEHSIL NADAUN, DISTRICT HAMIRPUR, H.P. (PRESENTLY LODGED IN JUDICIAL LOCK-UP AT CHAMBA) Vs. STATE OF HIMACHAL PRADESH
September 18, 2012
ANJANA KAPOOR Vs. STATE OF HIMACHAL PRADESH
March 23, 2012
ANJANA KUMARAI Vs. STATE OF H.P.
March 23, 2012
ANJANA MAHENDROO Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
August 13, 2012
ANJANA MAHINDROO Vs. STATE OF H.P.
March 3, 2012
ANJANA SHARMA Vs. STATE OF H.P.
July 16, 2012
ANJORI KAPOOR W/O AJAY KAPOOR Vs. STATE OF HIMACHAL PRADESH AND ORS
December 18, 2012
ANKUSH KUMAR Vs. STATE OF HIMACHAL PRADESH
July 16, 2012
ANKUSH THAKUR Vs. STATE OF HIMACHAL PRADESH
January 13, 2012
ANU DEVI Vs. STATE OF HIMACHAL PRADESH
March 13, 2012
ANUJ KUMAR SON OF SHRI BANKU RAM Vs. STATE OF HIMACHAL PRADESH
May 30, 2012
ANUJEET KAUR Vs. JANAK SINGH
July 20, 2012
ANUP SINGH Vs. STATE OF HIMACHAL PRADESH
March 2, 2012
ANUP SINGH SON OF SH. NETAR SINGH, Vs. RAKESH KUMAR SON OF SH. JASWANT SINGH,
March 9, 2012
ANUPAM SHARMA Vs. STATE OF HIMACHAL PRADESH
March 2, 2012
ANUPAMA ANAND Vs. STATE OF HIMACHAL PRADESH
October 1, 2012
ANURAG SEN, SON OF SH. JOGINDER SINGH SEN Vs. STATE OF HIMACHAL PRADESH
June 14, 2012
APPLE VALLEY DEVELOPERS Vs. KIRLOSKAR CONSTRUCTION AND ENGINEERS LTD.
January 13, 2012
ARADHANA SOFT DRINK COMPANY Vs. STATE OF HIMACHAL PRADESH
July 23, 2012
ARCHANA SINGH D/O SHRI KIRAN SINGH, RESIDENT OF GARMOUR MOHALLA J.E.C. ROAD JORHAT, ASSAM Vs. STATE OF HIMACHAL PRADESH
July 27, 2012
ARPANA KUMARI DAUGHTER OF SHRI CHAMAN LAL Vs. STATE OF H P THROUGH SECRETARY REVENUE TO THE GOVT OF H P
August 30, 2012
ARUN SONI S/O GHANSHYAM Vs. STATE OF HIMACHAL PRADESH
May 4, 2012
ARUN VERMA S/O SH. RAMESHWAR DASS R/O VILLAGE SHANDLU (ANJI) P.O. JATHIA DEVI, TEHSIL SHIMLA (RURAL), DISTRICT SHIMLA, H.P Vs. STATE OF HIMACHAL PRADESH
June 13, 2012
ARVIND KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS
April 5, 2012
ARVIND KUMAR SON OF DHARAM CHAND Vs. STATE OF HIMACHAL PRADESH
October 4, 2012
ARVIND KUMAR SON OF SHRI AMI CHAND CHAUHAN Vs. STATE OF HIMACHAL PRADESH
June 25, 2012
ARVIND MAKKAR Vs. STATE OF HIMACHAL PRADESH
October 16, 2012
ARVIND PAUL Vs. STATE OF H.P.
March 19, 2012
ARVIND SINGH S/O NARAYAN SINGH AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
September 20, 2012
ARVINDRA CHANDEL Vs. STATE OF HIMACHAL PRADESH
January 13, 2012
ARVINDRA CHANDEL Vs. SH K SANJAY MURTHI SECRETARY EDUCATION TO THE GOVT OF H P
August 1, 2012
ASHA BHAIK Vs. RAJARAM GADIRAM AGNIHOTRI
May 8, 2012
ASHA DEVI Vs. UNION OF INDIA
January 4, 2012
ASHA DEVI W/O SHRI CHAIN SINGH R/O MORE-BALLA, P.O. LANJ, TEHSIL AND DISTRICT KANGRA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (SOCIAL JUSTICE AND EMPOWERMENT) TO THE GOVT. OF H.P., SHIMLA-2
March 3, 2012
ASHA DEVI WIDOW OF LATE SHRI SOM NATH Vs. GENERAL PUBLIC
June 25, 2012
ASHA RANI Vs. STATE OF H.P.
January 17, 2012
ASHAL KANWAR Vs. STATE OF HIMACHAL PRADESH
March 5, 2012
ASHIF ALI ALIAS BHURA Vs. STATE OF H P
August 1, 2012
ASHISH SARDANA Vs. INTELLIGENCE OFFICER
May 22, 2012
ASHOK KAUNDAL SON OF SHRI KISHORI LAL KAUNDAL Vs. STATE OF HIMACHAL PRADESH
July 10, 2012
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
May 28, 2012
ASHOK KUMAR Vs. STATE OF HP
May 15, 2012
ASHOK KUMAR Vs. STATE OF H P THROUGH PRINCIPAL SECRETARY EDUCATION
August 1, 2012
ASHOK KUMAR Vs. MANAGING DIRECTOR M B D PRINTOGRAPHICS PVT LTD
August 2, 2012
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
December 5, 2012
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
December 31, 2012
ASHOK KUMAR AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
October 1, 2012
ASHOK KUMAR GUPTA AND OTHERS Vs. UNION OF INDIA THROUGH SECRETARY AND OTHERS
May 31, 2012
ASHOK KUMAR MAHAJAN Vs. HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AUTHORITY, NIGAM VIHAR
January 9, 2012
ASHOK KUMAR PATIL Vs. STATE OF H.P,
April 3, 2012
Ashok Kumar Sharma Vs. State of Himachal Pradesh
April 20, 2012
ASHOK KUMAR SON OF KATIK RAM SHARMA Vs. STATE OF HIMACHAL PRADESH
June 19, 2012
ASHOK KUMAR SON OF SH KARAM CHAND RESIDENT OF HAROLI Vs. STATE OF HIMACHAL PRADESH
May 30, 2012
ASHOK RANA, S/O SHRI PIAR SINGH RANA Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
September 20, 2012
ASHOK SEHGAL S/O LATE SH MAN CHAND SEHGAL Vs. STATE OF H P THROUGH PRINCIPAL SECRETARY HOME AND VIGILANCE
June 13, 2012
ASHU BHARDWAJ Vs. STATE OF H.P.
October 11, 2012
ASHWAMEDH ENGINEERS AND CONSULTANTS COOPERATIVE SOCIETY LIMITED Vs. STATE OF HIMACHAL PRADESH
May 25, 2012
ASHWANI KUMAR KALTA Vs. STATE OF H.P
January 2, 2012
ASHWANI KUMAR SHARMA SON OF LATE SHRI PARAS RAM SHARMA Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY EDUCATION
August 1, 2012
ASHWANI KUMAR SON OF BHAWANI DUTT Vs. ROSHAN LAL SON OF BASHUDEV SHARMA
November 15, 2012
ASVIN KUMAR Vs. STATE OF HIMACHAL PRADESH
July 6, 2012
ATAL BIHARI S/O MANI RAM AND ORS Vs. STATE OF H P
December 20, 2012
ATMA RAM Vs. STATE OF HIMACHAL PRADESH
December 7, 2012
AUTHORIZED PERSON SHRI SHER SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY
March 9, 2012
AVINASH ALIAS MANU S/O SH. RAMESH CHAND R/O VILLAGE UPRALI GHOLI, TEHSIL FATEHPUR, DISTT. KANGRA, H.P. Vs. STATE OF H.P. THROUGH HOME SECRETARY GOVT. OF H.P.,
September 12, 2012
AVINASH CHOPRA SON OF SHRI VIJAY KUMAR Vs. MOHAN SINGH MINHAS SON OF SHRI UDHAM SINGH
September 14, 2012
AVINASH JUBLEE SON OF LATE SH. VED BRAT R/O VPO GHURKARI TEHSIL Vs. STATE OF HIMACHAL PRADESH THROUGH DIRECTOR HIGHER EDUCATION HIMACHAL PRADESH SHIMLA
July 20, 2012
AVINASH RANA SON OF SHRI RAI SINGH Vs. STATE OF HIMACHAL PRADESH
May 30, 2012
AYURVEDA, HIMACHAL PRADESH Vs. JAGDISH RAJ PRABHAKAR
March 26, 2012
AYURVEDIC DISPENSARY Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY
March 16, 2012
B K SHARMA SON OF JAGAN NATH SHARMA Vs. STATE OF HIMACHAL PRADESH AND ORS
December 3, 2012
B S THAKUR Vs. STATE OF HIMACHAL PRADESH
March 29, 2012
B.K. NAYYAR Vs. STATE OF H.P.
June 16, 2012
B.P.SHARMA Vs. PUSHPA CHAUHAN
January 3, 2012
BABALI KUMAR S/O SH. GANESH DUTT, R/O VILLAGE SALAG P.O. TANG NARWANA, TEH. DHARAMSHALA, DISTT. KANGRA, H.P. Vs. THE STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY (EDUCATION) TO THE GOVT. OF H.P., SHIMLA AND ORS.
March 9, 2012
BABOO RAM Vs. STATE OF HIMACHAL PRADESH
July 18, 2012
BABU RAM Vs. STATE OF HIMACHAL PRADESH
November 23, 2012
BABU RAM Vs. JANKI DEVI
November 30, 2012
BACHAN SINGH Vs. TATE OF H P THROUGH COLLECTOR UNA H P
June 18, 2012
BACHHI LAL SON OF SH. HIRMU RAM, RESIDENT OF VILLAGE OELI, POST OFFICE KOTLA, TEHSIL AND DISTRICT SOLAN, H.P. Vs. STATE OF H.P THROUGH ITS SECRETARY FOREST TO THE GOVT. OF H.P., SHIMLA-2,
March 21, 2012
BADRI NATH SHARMA SON OF LATE SH. DURGA DAS Vs. STATE OF HIMACHAL PRADESH
June 14, 2012
BAHADUR SINGH S/O BHAJAN SINGH VPO BHADWAS SUB TEH Vs. STATE OF HIMACHAL PRADESH AND ORS
April 17, 2012
BAINI PARSHAD Vs. H.P. ROAD TRANSPORT CORPORATION
June 16, 2012
BAL SINGH CHAUHAN Vs. HIMACHAL PRADESH UNIVERSITY
July 6, 2012
BALAK RAM AND ORS. Vs. SATLUJ JAL VIDYUT NIGAM LTD., THROUGH ITS MANAGING DIRECTOR, NATHPA JHAKARI POWER PROJECT AND DGM (DR&R), NATHPA JHAKARI POWER PROJECT
November 1, 2012
BALAK RAMK Vs. P K BAIDYA
January 9, 2012
BALBIR CHAND SON OF SH TARA CHAND Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY EDUCATION GOVERNMENT OF H P
July 26, 2012
BALBIR SINGH Vs. STATE OF HIMACHAL PRADESH
July 3, 2012
BALBIR SINGH Vs. STATE OF HIMACHAL PRADESH
March 13, 2012
BALBIR SINGH Vs. STATE OF H.P.
January 6, 2012
BALBIR SINGH THAKUR Vs. STATE OF H P
July 5, 2012
Baldev Chand Vs. State of H.P
March 21, 2012
BALDEV CHAND Vs. GORKH RAM
November 29, 2012
BALDEV KUMAR Vs. STATE OF HP
May 29, 2012
BALDEV KUMAR Vs. STATE OF HIMACHAL PRADESH
May 8, 2012
BALDEV SINGH Vs. STATE OF HIMACHAL PRADESH
July 24, 2012
BALDEV SINGH Vs. STATE OF HIMACHAL PRADESH
September 12, 2012
BALDEV SINGH @ DEV AND ORS Vs. STATE OF HIMACHAL PRADESH
September 11, 2012
BALDEV SINGH KANWAR Vs. H P TOURISM DEVELOPMENT CORPORATION LTD
July 5, 2012
BALDEV SINGH PATHANIA Vs. STATE OF HIMACHAL PRADESH
January 2, 2012
BALI RAM Vs. HIMACHAL PRADESH HORTICULTURE MARKETING AND PROCES
January 6, 2012
BALI RAM Vs. STATE OF H.P.
September 3, 2012
BALI RAM SON OF KRISHAN CHAND Vs. STATE OF HIMACHAL PRADESH
May 7, 2012
BALJEET KAUR WIFE OF SHRI LEKH RAJ, RESIDENT OF VILLAGE BAIDI, P.O. BANDI, TEHSIL AND DISTRICT KANGRA, H.P. Vs. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (SOCIAL JUSTICE AND EMPOWERMENT) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
July 24, 2012
BALJEET SINGH Vs. THE STATE OF H.P.
November 6, 2012
BALJEET SINGH Vs. STATE OF HIMACHAL PRADESH
September 24, 2012
BALJINDER SINGH Vs. THE STATE OF HIMACHAL PRADESH
August 27, 2012
Baljit @ Bagga Vs. State of Himachal Pradesh
April 17, 2012
BALKAR SINGH Vs. STATE OF H.P. THROUGH ITS SECRETARY (EDUCATION) AND OTHERS
August 16, 2012
BALRAJ KHANNA Vs. SMT. RAJNI REHLAN AND STATE OF H.P.
November 23, 2012
BALRAJ SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION
March 9, 2012
BALWANT Vs. STATE OF H.P.
January 17, 2012
BALWANT SINGH Vs. THE STATE OF HIMACHAL PRADESH
June 12, 2012
BALWANT SINGH SON OF DHARAM SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS
October 11, 2012
BALWINDER SINGH Vs. HIM ISPAT LIMITED
June 1, 2012
BANARSI DASS Vs. BHARDWAJ GENERAL STORE
August 9, 2012
BANGALI ALIAS RANJIT SHAH, SON OF JAGAN NATH SHAH Vs. STATE OF HIMACHAL PRADESH
October 3, 2012
BANSI LAL GAZTA Vs. STATE OF HIMACHAL PRADESH
January 13, 2012
BANSI LAL SON OF LATE SHRI KIRPA RAM Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED
June 21, 2012
BANSI LAL SON OF LATESHRI JAGDISH CHAND, FOREST WORKER, RANGE OFFICE BARSAR, DISTT. HAMIRPUR, H.P. AND OTHERS Vs. STATE OF H.P. THROUGH SECRETARY (FORESTS) TO THE GOVT. OFH.P, PRINCIPAL CHIEF CONSERVATOR OF FORESTS, H.P. SHIMLA-171002
March 29, 2012
BANTI DEVI Vs. STATE OF HP THROUGH SECRETARY SOCIAL JUSTICE AND EMPOWERMENT GOVT OF H P SHIMLA
August 7, 2012
BARISTA COFFEE COMPANY LIMITED Vs. STATE OF HIMACHAL PRADESH
July 12, 2012
BAROTIWALA Vs. STATE OF HIMACHAL PRADESH
March 19, 2012
BATHAL Vs. STATE OF HIMACHAL PRADESH
March 21, 2012
BEENA DEVI Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED
December 11, 2012
BEENA W/O LATE SH PIAR SINGH Vs. STATE OF H P THROUGH SECRETARY P W D TO THE GOVERNMENT OF H P SHIMLA
July 26, 2012
BELI RAM S/O MALI RAM Vs. STATE OF HIMACHAL PRADESH AND ORS
December 4, 2012
BHADRI Vs. SUMA DEVI
October 19, 2012
BHAG CHAND SON OF NAKI RAM Vs. MANI CHAND SON OF BUDH RAM
May 7, 2012
BHAG SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY
August 1, 2012
BHAG SINGH Vs. STATE OF HIMACHAL PRADESH
January 9, 2012
BHAG SINGH SON OF KANGRU RAM Vs. STATE OF HIMACHAL PRADESH
August 16, 2012
BHAGAT RAJ THAKUR Vs. KULJINDER PAL SINGH AND MUNICIPAL COUNCIL SOLAN
November 12, 2012
BHAGAT RAM Vs. MANSHA DEVI WIFE OF SHRI PRATAP SINGH
June 13, 2012
BHAGAT SINGH Vs. STATE OF HIMACHAL PRADESH
November 22, 2012
BHAGI RATH SON OF DHARMA NAND Vs. STATE OF HIMACHAL PRADESH
November 15, 2012
BHAGO DEVI Vs. STATE OF H P
July 9, 2012
BHAGWAN CHAND Vs. GUJRU RAM
January 3, 2012
BHAGWAN DASS Vs. STATE OF H.P.
January 12, 2012
BHAGWAN DASS Vs. RAJ KUMAR
November 9, 2012
BHAGWAN SINGH Vs. STATE OF HIMACHAL PRADESH
May 10, 2012
BHAGWANT KISHORE SHARMA Vs. STATE OF HIMACHAL PRADESH
May 9, 2012
BHAGWANT SINGH Vs. STATE OF HIMACHAL PRADESH
February 28, 2012
BHAKRA BEAS MANAGEMENT BOARD Vs. STATE PRADESH STATE ENVIRONMENT PROTECTION AND POLLUTION
August 31, 2012
BHANI CHAND Vs. LAL CHAND
October 30, 2012
BHARAT HEAVY ELECTRICAL LIMITED Vs. STATE OF HIMACHAL PRADESH AND ANR.
September 3, 2012
BHARAT PETROLEUM CORPORATION LTD. Vs. SWARAN GARG
September 18, 2012
BHARAT RAJ RAWAT Vs. STATE OF HIMACHAL PRADESH
July 5, 2012
BHARAT SANCHAR NIGAM LIMITED Vs. KISHAN KUMAR
June 12, 2012
BHARAT SANCHAR NIGAM LIMITED Vs. RAMESH CHAND
September 6, 2012
BHARAT SANCHAR NIGAM LIMITED Vs. CHAMAN SINGH
November 9, 2012
BHARAT SANCHAR NIGAM LIMITED Vs. DUNI CHAND
March 6, 2012
Bharat Sanchar Nigam Limited Vs. Prem Chand Premi
March 13, 2012
BHARTI Vs. RAVI SHARMA
July 20, 2012
Bharti Complex, Loharin Vs. Government of Himachal Pradesh
August 27, 2012
BHARTI DEVI Vs. STATE OF H.P.
March 12, 2012
BHAWANI PARSHAD Vs. STATE OF HIMACHAL PRADESH
January 13, 2012
BHEEM SINGH Vs. STATE OF HIMACHAL PRADESH
September 5, 2012
BHEIRA AGRICULTURAL CO OPERATIVE SOCIETY Vs. SHIV KUMAR
March 27, 2012
BHIM SINGH JARYAL Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
July 25, 2012
BHOLA Vs. STATE OF H P
July 5, 2012
BHOLA RAM Vs. STATE OF HIMACHAL PRADESH
September 12, 2012
BHOOP LAL Vs. UNION OF INDIA, MINISTRY OF FINANCE
March 9, 2012
BHUMIKA Vs. STATE OF HIMACHAL PRADESH
July 11, 2012
BHUP CHAND THAKUR Vs. STATE OF H P THROUGH SECRETARY
June 18, 2012
BHUPESH SINGH Vs. STATE OF H.P.
February 28, 2012
BHUPINDER KUMAR Vs. KULDIP SHARMA
November 26, 2012
BHUPINDER KUMAR SON OF LATE SHRI RAVINDER DUTT, RESIDENT OF VILLAGE DANGYAR, TEHSIL KASAULI, DISTRICT SOLAN, H.P. AND ORS. Vs. STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY(HOUSING) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-171 002,
September 12, 2012
BHUPINDER MOHAN DUTTA Vs. STATE OF H.P.
August 27, 2012
BHUPINDER PAL Vs. HIMACHAL ROAD TRANSPORT CORPORATION
May 10, 2012
BHUPINDER SINGH Vs. STATE OF HIMACHAL PRADESH
January 4, 2012
BHUPINDER SINGH GILL Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD.
March 20, 2012
BHURI SINGH Vs. THE STATE OF H.P.
December 1, 2012
BHUVNESH KUMAR Vs. STATE OF HIMACHAL PRADESH
January 12, 2012
BHUVNESHWAR DUTT, SON OF SHRI CHUHRI RAM, RESIDENT OF VILLAGE RIVUTI, POST OFFICE RAJGARH, TEHSIL AND DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH, THROUGH SECRETARY (IRRIGATION AND PUBLIC HEALTH), TO THE GOVERNMENT OF H.P., SHIMLA-2.,
October 4, 2012
BIASA DEVI Vs. STATE OF HP
July 18, 2012
BIASAN DEVI Vs. STATE OF HIMACHAL PRADESH
August 22, 2012
BIASO DEVI Vs. PUSHPA KUMARI
November 9, 2012
BIDHI CHAND S/O SHRI NANAK CHAND Vs. STATE OF HIMACHAL PRADESH
June 1, 2012
BIHARI LAL Vs. KUNDAL DAI
November 8, 2012
BIJENDER SINGH RANA Vs. STATE OF HIMACHAL PRADESH
September 3, 2012
BILASPUR DISTRICT TRUCK OPERATORS CO-OPERATIVE TRANSPORT SOCIETY LTD. Vs. DISTRICT CONSUMER REDRESSAL FORUM
November 30, 2012
BILASPUR, H.P. Vs. STATE OF HIMACHAL PRADESH
March 20, 2012
BIMLA WI/O SHIV RAM S/O DHARMU AND ORS Vs. VIDYA AND ORS
December 14, 2012
BINI RAM Vs. RAMESH BISHT
January 13, 2012
BIPEN KUMAR NEGI Vs. STATE OF H.P. THROUGH SECRETARY
September 3, 2012
BIR SINGH Vs. STATE OF H.P. THROUGH SECRETARY (CO
May 2, 2012
BIR SINGH SON OF SH. MEHAR CHAND Vs. STATE OF HIMACHAL PRADESH
September 7, 2012
BIRBAL Vs. STATE OF HIMACHAL PRADESH
September 4, 2012
BIRBAL KUMAR NEGI AND ORS Vs. MADAN LAL AND ORS
November 16, 2012
BIRI SINGH Vs. BHARAT KHERA
August 2, 2012
BIRJA NAND, SON OF SHRI KAMLA NAND, RESIDENT OF VILLAGE DHAMBARI, TEHSIL CHRIGAON, DISTRICT SHIMLA, H.P. Vs. RUKMI NAND, SON OF SHRI NEK SINGH, RESIDENT OF VILLAGE GAJYANI, TEHSIL CHRIGAON, DISTRICT SHIMLA, H.P.
November 23, 2012
BISH RAM SON OF SH. SHOBHA RAM, RESIDENT OF VILLAGE KUNDLA, POST OFFICE OACHGHAT, TEHSIL AND DISTRICT SOLAN, H.P. Vs. HET RAM SON OF LATE SH. BHOPU AND ORS.
March 3, 2012
BISHAMBER LAL Vs. THE STATE OF H.P.
November 12, 2012
BLOCK DEVELOPMENT OFFICER, PRAGPUR, TEHSIL DEHRA, Vs. RAJ KUMAR S/O AMAR NATH
December 14, 2012
BOBAN SINGH Vs. STATE OF HIMACHAL PRADESH
July 18, 2012
BRIJ BHUSHAN, S/O SH. RANGI RAM SHARMA, R/O VILLAGE THANA, P.O. HAMNA, TEHSIL PAONTA SAHIB, DISTT. SIRMOUR, H.P. Vs. H.P. STATE FOREST CORPORATION THROUGH ITS MANAGING DIRECTOR, SHIMLA-2,
March 5, 2012
BRIJ DEI DAUGHTER OF LATE SH. NARAIN DASS AND INDER LAL SON OF LATE SH. NARAIN DASS BOTH RESIDENTS OF FAY LODGE, CART ROAD, SHIMLA, H.P. Vs. AJAY SHARMA SON OF LATE SH. JAGDISH RAM SHARMA, REISENET OF FAY LODGE, CART ROAD, SHIMLA
July 31, 2012
Brijesh Kumar Sood Vinod Kumar Sood Vs. Brig. K.K. Sood
March 1, 2012
BUDHISHWAR GAUR Vs. STATE OF HIMACHAL PRADESH
January 9, 2012
BUNNI LAL THAG CHAUHAN Vs. STATE OF H P
June 25, 2012
BUNTY SINGH SON OF SHRI DHARAM SINGH, RESIDENT OF VILLAGE TEORA, P.O. BASANTPUR, TEHSIL INDORA, DISTRICT KANGRA, H.P. Vs. STATE OF HP THROUGH SECRETARY (EDUCATION) GOVT. OF HP, SHIMLA AND ORS.
December 27, 2012
C L SHARMA, SON OF K R SHARMA Vs. SATLUJ VIDYUT NIGAM LIMITED AND ORS
October 30, 2012
CENTRAL BUREAU OF INVESTIGATION Vs. BRIJINDER RAI
August 22, 2012
CHAIN SINGH SON OF LATE SHRI PARKASH CHAND Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
September 14, 2012
CHAIRMAN CUM MANAGING DIRECTOR Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
January 13, 2012
CHAMAN LAL Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
September 5, 2012
CHAMAN LAL Vs. THE HIMACHAL PRADESH UNIVERSITY
November 6, 2012
CHAMAN SINGH Vs. STATE OF HIMACHAL PRADESH, THROUGH THE SECRETARY
August 13, 2012
CHAMAN SON OF SH BOHAR Vs. STATE OF HP
July 3, 2012
CHAMARU RAM Vs. STATE OF HIMACHAL PRADESH
September 12, 2012
CHAMBA DISTRICT EGS INSTRUCTOR SOCIETY OFFICE Vs. UNION OF INDIA
July 19, 2012
Champa Chauhan Vs. State of Himachal Pradesh
April 9, 2012
CHAMPA KUMARI Vs. THE STATE OF H.P.
November 12, 2012
CHAMPA ROUNTA Vs. NIRMAL, SHAIL KHANNA, SURINDER KHANNA, KAVI KHANNA
November 5, 2012
CHAMPU Vs. STATE OF HIMACHAL PRADESH
November 7, 2012
CHANCHALA DEVI WD/O LATE TEK CHAND JAMWAL Vs. STATE OF H P
May 7, 2012
CHANCHLA BHARDWAJ Vs. STATE OF HIMACHAL PRADESH
July 25, 2012
CHANDAN KUMAR Vs. STATE OF HIMACHAL PRADESH
September 21, 2012
CHANDAN SOOD Vs. HIMACHAL PRADESH STATE SUBORDINATE SELECTION BOARD HAMIRPUR
July 19, 2012
CHANDER KANTA Vs. STATE OF HIMACHAL PRADESH
January 3, 2012
CHANDER PAL SINGH Vs. UNION OF INDIA
January 3, 2012
CHANDER PARKASH Vs. STATE OF HIMACHAL PRADESH
May 25, 2012
CHANDERMANI Vs. KARAM SINGH
September 5, 2012
CHANDERSHEEL SON OF SHRI NAND LAL Vs. STATE OF HIMACHAL PRADESH THROUGH ADDITIONAL CHIEF
July 25, 2012
CHARAN DASS Vs. STATE OF HIMACHAL PRADESH
July 24, 2012
CHARAN DASS Vs. STATE OF HP
May 15, 2012
CHARAN DASS Vs. DOLE RAM
November 6, 2012
CHARAN SINGH Vs. STATE OF HIMACHAL PRADESH
September 19, 2012
CHARAN SINGH THAKUR Vs. STATE OF HIMACHAL PRADESH
November 12, 2012
CHARNA RAM SON OF PIARE RAM Vs. STATE OF H P
December 4, 2012
CHARNA RAM, SON OF SHRI PIARE RAM Vs. STATE OF HIMACHAL PRADESH
February 28, 2012
CHATRO RAM S/O NIHALA Vs. STATE OF HIMACHAL PRADESH
August 24, 2012
CHATTER SINGH Vs. HEM RAJ SON OF LATE SHANKROO
November 15, 2012
CHEHNIFORT CONSTRUCTION (P) LTD Vs. SOM DUTT BUILDERS PVT LTD
April 20, 2012
Chet Ram Vs. Jai Parkash Associates Ltd
January 10, 2012
CHET RAM Vs. STATE OF HIMACHAL PRADESH
January 2, 2012
CHET RAM Vs. HPSEB LIMITED
July 2, 2012
CHET RAM S/O SH. SHANKAR DASS R/O VILL. KHATETA, PO MAHAAN, TEH. ARKI, DISTT. SOLAN, HP Vs. STATE OF H.P. THROUGH ITS SECRETARY HORTICULTURE, SHIMLA-2 AND DIRECTOR HORTICULTURE, NAV BAHAR, SHIMLA-2
March 22, 2012
CHET RAM SON OF CHUHA RAM Vs. KULDEEP KUMAR SON OF CHET RAM AND ORS
December 1, 2012
CHET RAM SON OF SH MOTI RAM Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
July 27, 2012
CHET SINGH SON OF JAGDISH CHAND AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
January 3, 2012
CHHAVI KUMARI W/O SHRI AJAY KUMAR, R/O VPO BANURI, TEHSIL PALAMPUR, DISTRICT KANGRA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-171002,
March 14, 2012
CHIEF EXECUTIVE OFFICER Vs. SOCIAL PROMOTORS
September 6, 2012
CHIRAG GROVER Vs. STATE OF HIMACHAL PRADESH
July 23, 2012
CHITRANAJAN MAHANT SON OF SH. DAMODAR Vs. AMIT SHARMA
September 7, 2012
CHUHAR SINGH S/O LATE SH. KESU Vs. JAI PRAKASH GUPTA
June 14, 2012
CHUHRU RAM Vs. STATE OF HIMACHAL PRADESH
August 20, 2012
CHUHRU RAM AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
August 29, 2012
CHUNI LAL Vs. STATE OF H.P.
September 3, 2012
CHURAMANI Vs. STATE OF H.P
July 11, 2012
CIPLA LTD Vs. STATE OF HIMACHAL PRADESH
July 13, 2012
COMMANDANT, 23RD BN. INDO TIBETAN BORDER POLICE FORCE, RECKONGPEO, DISTT. KINNAUR, H.P. Vs. PREM SINGH NO. 760060941/HC/GD SON OF SHRI HARI SINGH, R/O VILLAGE AND P.O. SARI, TEHSIL
March 29, 2012
COMMISSIONER CENTRAL EXCISE Vs. MALWA COTTON SPINNING MILLS LTD
July 2, 2012
COMMISSIONER OF INCOME TAX Vs. SAHIL KNIT FAB
March 14, 2012
COMMISSIONER OF INCOME TAX Vs. HIM TEKNOFORGE LTD.
August 28, 2012
COMMISSIONER OF INCOME TAX Vs. RUCHIRA PAPERS LTD
September 19, 2012
COMMISSIONER OF INCOME TAX Vs. EMMBROS METAL PVT.LTD
September 19, 2012
COMMISSIONER OF INCOME TAX Vs. KANGRA CENTRAL COOPERATIVE BANK LTD
October 4, 2012
COMMISSIONER OF INCOME TAX Vs. SATLUJ JAL VIDYUT NIGAM LTD
April 12, 2012
COMMISSIONER OF INCOME TAX Vs. SUPRIYA GILL
October 4, 2012
COMMISSIONER OF INCOME TAX Vs. HIMACHAL GRAMIN BANK
November 6, 2012
COMMISSIONER OF INCOME TAX Vs. NIPSO POLYFABRIKS LTD.
November 7, 2012
COMMISSIONER OF INCOME TAX Vs. RULDO RAM
October 3, 2012
COMMISSIONER OF INCOME TAX Vs. JOGINDER SINGH
October 3, 2012
Commissioner of Income Tax (TDS) Chandigarh Vs. Satluj Jal Vidyut Nigam Ltd.
April 24, 2012
COMMISSIONER OF INCOME TAX SHIMLA Vs. RUCHIRA PAPERS LTD. KALA AMB DISTT SIRMOUR THROUGH ITS MANAGING DIRECTOR
June 18, 2012
COMMISSIONER OF INCOME TAX, SHIMLA Vs. IND. SPHINX PRECISION LTD.
January 13, 2012
COMMISSIONER, CENTRAL EXCISE Vs. DEEPAK SPINNERS LTD
October 4, 2012
COMMISSIONER, CENTRAL EXCISE, CHANDIGARH Vs. ANSYSCO
June 16, 2012
CONFEDERATION OF INDIAN PHARMACEUTICAL INDUSTRY (SSI) Vs. CONTRAL BOARD OF DIRECT TAXES
December 26, 2012
Court on its own motion Vs. Government of Himachal Pradesh
January 11, 2012
COURT ON ITS OWN MOTION Vs. CHIEF SECRETARY TO THE GOVT OF H P
September 14, 2012
COURT ON ITS OWN MOTION Vs. STATE OF H.P.
January 13, 2012
COURT ON ITS OWN MOTION Vs. STATE OF H.P.
March 9, 2012
COURT ON ITS OWN MOTION Vs. THE PRINCIPAL SECRETARY (I&PH) TO THE GOVT. OF H.P. AND ORS.
January 3, 2012
COURT ON ITS OWN MOTION Vs. SUDERSHAN SINGH, BLOCK DEVELOPMENT OFFICER, GAGRET, DISTT. UNA, H.P.,
March 26, 2012
COURT ON ITS OWN MOTION Vs. GOVERNMENT OF HIMACHAL PRADESH
March 14, 2012
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH
December 6, 2012
COURT ON ITS OWN MOTION Vs. CHIEF SECRETARY TO THE GOVT. OF H.P.
September 5, 2012
COURT ON ITS OWN MOTION Vs. CHAIRMAN, BABA BALAK NATH TEMPLE TRUST DEOTHSIDH DISTRICT HAMIRPUR, H.P.
November 5, 2012
COZY FINANCIAL SERVICES PRIVATE LIMITED Vs. STATE
June 20, 2012
D R SATIA S/O KUNDAN LAL Vs. STATE OF HIMACHAL PRADESH
January 13, 2012
DAIZY DUA Vs. STATE OF HP THROUGH SECRETARY
May 25, 2012
DALEL SINGH ALIAS DALER SINGH S/O SHRI BHAGAT SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH FINANCIAL COMMISSIONER APPEALS TO THE GOVT OF HIMACHAL PRADESH SHIMLA
July 25, 2012
DALIP KUMAR Vs. STATE OF HIMACHAL PRADESH
January 6, 2012
DALIP SINGH Vs. STATE OF H P
July 4, 2012
Dalip Singh Vs. State of Himachal Pradesh
March 23, 2012
DALIP SINGH Vs. STATE OF HIMACHAL PRADESH
November 2, 2012
DAMODAR TULA RAM Vs. STATE OF HIMACHAL PRADESH
April 26, 2012
DARSHAN KAUR Vs. PARMINDER SINGH
December 11, 2012
DARSHAN SINGH Vs. MAYA RAM
October 4, 2012
DARSHAN SINGH S/O MOHAN SINGH Vs. STATE OF HIMACHAL PRADESH
April 10, 2012
DARSHAN SINGH SON OF SH. BABU RAM Vs. STATE OF HIMACHAL PRADESH
September 24, 2012
DARSHAN SINGH, SON OF BANU RAM Vs. STATE OF HIMACHAL PRADESH
October 12, 2012
DAVENDER SINGH Vs. STATE OF HIMACHAL PRADESH
August 14, 2012
DC SHARMA KESHAV RAM Vs. STATE OF HP
April 26, 2012
DEEP KUMAR S/O SH BUADATTA Vs. STATE OF HIMACHAL PRADESH
June 11, 2012
DEEP RAM Vs. STATE OF HIMACHAL PRADESH
May 14, 2012
DEEPAK BAHADUR SON OF KARAN BAHADUR Vs. STATE OF HIMACHAL PRADESH
October 18, 2012
DEEPAK CHAND Vs. STATE OF HIMACHAL PRADESH
November 6, 2012
DEEPAK DHADWAL SON OF SH PAWAN KUMAR DHADWAL Vs. STATE OF H P THROUGH SECRETARY EDUCATION SHIMLA
July 27, 2012
DEEPAK KUMAR, S/O RAJBIR CHAUDHARY AND ORS Vs. STATE OF HIMACHAL PRADESH
October 9, 2012
DEEPAK SAINI Vs. STATE OF H.P
January 13, 2012
DEEPAK SOOD Vs. STATE OF HIMACHAL PRADESH
November 16, 2012
DEEPAK TRIPATI Vs. JAI WANTI AND CONNECTED MATTER
April 30, 2012
DEEPIKA KUNDI Vs. SUMAN DHIMAN
March 12, 2012
DEHRA, DISTRICT KANGRA, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH
March 27, 2012
DEI DEVI WIDOW OF LATE SHRI DUNI CHAND Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
March 19, 2012
DES RAJ Vs. STATE OF HIMACHAL PRADESH
June 1, 2012
DES RAJ SON OF SHRI GAURI DUTT Vs. H P STATE ELECTRICITY BOARD THROUGH ITS SECRETARY KUMAR
August 14, 2012
DES RAJ SOOD Vs. STATE OF HIMACHAL PRADESH
September 11, 2012
DES RAJ, SON OF SHRI CHET RAM Vs. STATE OF HIMACHAL PRADESH
November 9, 2012
DESH RAJ SON OF SHRI FAGNU RAM Vs. STATE OF HIMACHAL PRADESH
June 26, 2012
DESH RAJ SON OF SHRI SHAMBHU RAM Vs. STATE OF HIMACHAL PRADESH
June 25, 2012
DEV PARKASH Vs. KALAWATI WIDOW OF HET RAM
May 29, 2012
DEV RAJ S/O HARNAM SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS
December 13, 2012
DEV RAJ S/O SH GULAB SINGH Vs. STATE OF HIMACHAL PRADESH
January 6, 2012
DEV RAJ SHARMA Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION
March 22, 2012
DEV RAJ SHARMA Vs. STATE OF HIMACHAL PRADESH
July 13, 2012
DEVA NAND Vs. STATE OF H.P.
March 21, 2012
DEVENDER KUMAR SON OF BABU RAM Vs. STATE OF HIMACHAL PRADESH
October 4, 2012
DEVI RAM Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD AND OTHERS
April 17, 2012
DEVI RAM SON OF SH. SIRI RAM, PRESENTLY WORKING AS OT/SHASTRI IN GOVERNMENT SENIOR SECONDARY SCHOOL, CHALEHLI, DISTRICT BILASPUR, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
June 13, 2012
DEVI SARAN Vs. STATE OF HIMACHAL PRADESH
July 18, 2012
DEVI SINGH Vs. STATE OF H,P,
November 30, 2012
DEVI SINGH Vs. FINANCIAL COMMISSIONER (APPEALS), HIMACHAL PRADESH
January 13, 2012
DEVI SINGH Vs. STATE OF HIMACHAL PRADESH
January 9, 2012
DEVI SINGH Vs. STATE OF HIMACHAL PRADESH
July 2, 2012
Devi Singh Jishtu Vs. State of Himachal Pradesh
April 3, 2012
DEVINA Vs. STATE OF HIMACHAL PRADESH
October 16, 2012
DEVINA WIFE OF SH VISHWA DEV Vs. STATE OF H P
June 12, 2012
DEVINDER KUMAR SARASWATI Vs. STATE OF HIMACHAL PRADESH
May 17, 2012
DEVINDER NATH Vs. STATE OF H.P.
January 5, 2012
DEVINDER PAL SINGH Vs. STATE OF HIMACHAL PRADESH
August 17, 2012
DEVINDER SINGH Vs. STATE OF HIMACHAL PRADESH
August 2, 2012
DHAIN DASS Vs. NOKHI DEVI
December 21, 2012
DHAJINDER GUPTA Vs. STATE OF H.P.
July 19, 2012
DHANI RAM Vs. STATE OF H P
June 14, 2012
DHANI RAM Vs. UNION OF INDIA AND ORS
July 26, 2012
DHANI RAM Vs. FINANCIAL COMMISSIONER (APPEALS), GOVERNMENT OF HIMACHAL PRADESH
July 27, 2012
DHANI RAM SON OF BIRBAL Vs. FINANCIAL COMMISSIONER
May 7, 2012
DHANNA LAL GUPTA Vs. PREM LATA
December 31, 2012
DHANWANTI WIFE OF SH GIRDHARI LAL Vs. STATE OF HIMACHAL PRADESH
June 16, 2012
DHARAM PAL Vs. STATE OF H.P.
September 20, 2012
DHARAM PAL SINGH Vs. ANAND SINGH
April 16, 2012
DHARAM SINGH SON OF SH. SHIBRATU RAM, RESIDENT OF VILLAGE MORSU Vs. SUB DIVISIONAL OFFICER(C), EXERCISING THE POWERS OF COLLECTOR
March 14, 2012
DHARAM VIR GUPTA Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
March 9, 2012
DHARAMJIT SINGH Vs. HIMACHAL PRADESH TRANSPORT CORPORATION
August 2, 2012
DHARAMPAL SON OF CHANAN RAM Vs. VIJAY SINGH SON OF GIAN SINGH
November 12, 2012
DHARMENDER KUMAR Vs. HIMACHAL PRADESH UNIVERSITY
August 22, 2012
DHARMENDER KUMAR Vs. STATE OF HIMACHAL PRADESH
September 27, 2012
DHARMENDER SINGH Vs. O.P. SHARMA
September 3, 2012
DHARMINDER SANDHU SON OF JAGMAL AND ORS Vs. STATE OF HIMACHAL PRADESH
September 11, 2012
DHEERAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
May 29, 2012
DHEERAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
October 29, 2012
DHIAN CHAND Vs. PAWAN KUMAR AND OTHERS
August 7, 2012
DHIRAJ KATOCH Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
September 3, 2012
DHYAN SINGH Vs. STATE OF HIMACHAL PRADESH
July 5, 2012
DHYAN SINGH Vs. STATE OF HIMACHAL PRADESH
August 1, 2012
DIKSHA THAKUR Vs. STATE OF HIMACHAL PRADESH
July 10, 2012
DILA SINGH Vs. STATE OF HIMACHAL PRADESH
April 9, 2012
DILBAG SINGH S/O SHRI RAM DITTA R/O VILLAGE MARWARI Vs. STATE OF HIMACHAL PRADESH
May 30, 2012
DILU ALIAS TILU Vs. DEVTA RISHA OF KANDA
February 28, 2012
DINA NATH Vs. STATE OF HIMACHAL PRADESH
November 7, 2012
DINESH Vs. STATE OF H.P.
December 27, 2012
DINESH CHANDER SHARMA Vs. DHARAM PAL SHARMA
October 16, 2012
DINESH CHAUHAN Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
July 9, 2012
DINESH KUMAR Vs. STATE OF HIMACHAL PRADESH
July 17, 2012
DINESH KUMAR Vs. SUBHADHRA DEVI AND ORS
April 23, 2012
DINESH KUMAR Vs. THE ADDITIONAL REGISTRAR (ADMINISTRATION) CO-OPERATIVE SOCIETIES, H.P.
March 22, 2012
DINESH KUMAR Vs. STATE OF HIMACHAL PRADESH
May 1, 2012
DINESH KUMAR Vs. STATE OF HIMACHAL PRADESH
July 2, 2012
DINESH KUMAR Vs. RAMESH PANDEY
July 17, 2012
DINESH KUMAR DIXIT Vs. COLLECTOR MANDI DISSTT MANDI H P
July 17, 2012
DINESH KUMAR SON OF SHRI THANDI RAM, RESIDENT OF VILLAGE LARDH, POST OFFICE GARKHAL, TEHSIL KASAULI, DISTRICT SOLAN, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH
September 13, 2012
DINESH KUMAR VERMA S/O SH. OM PRAKASH VERMA, PR/O VILLAGE KOTHI, P.O DELGI, TEHSIL KANDAGHAT, DISTRICT SOLAN, H.P. PRESENTLY WORKING AS DM AT G.M.S RANO U/C G.S.S.S DEOTHI, DISTRICT SOLAN, H.P. Vs. STATE OF HIMACHAL PRADESH AND OTHERS
January 6, 2012
DINESH SON OF SH. BALAK RAM, THROUGH HIS MOTHER Vs. STATE OF HIMACHAL PRADESH
March 12, 2012
DISTRICT CHAMBA Vs. STATE OF HIMACHAL PRADESH
March 16, 2012
DISTRICT HAMIRPUR Vs. JAMUNA DEVI
March 16, 2012
DISTRICT HAMIRPUR Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
March 13, 2012
DISTRICT KANGRA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH THE FINANCIAL COMMISSIONER-CUM-SECRETARY (COOP.) TO THE GOVERNMENT OF HIMACHAL PRADESH
March 13, 2012
DISTRICT LAHAUL & SPITI Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
March 9, 2012
DISTRICT MANDI, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (SOCIAL JUSTICE AND EMPOWERMENT) TO THE GOVERNMENT OF HIMACHAL PRADESH
March 21, 2012
DISTRICT PANCHKULA Vs. STATE OF HIMACHAL PRADESH THROUGH FOOD INSPECTOR
March 28, 2012
DISTRICT SHIMLA Vs. T.G. NEGI
March 29, 2012
DISTRICT SIRMAUR, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH
March 23, 2012
DIVISION, JUBBAL, DISTT. SHIMLA, HIMACHAL PRADESH Vs. MISS BEENA CHAUHAN D/O SH. HUMA NAND, R/O VPO KIARI, TEHSIL KOTKHAI, DISTRICT SHIMLA
March 23, 2012
DIVISIONAL MANAGER, SHIMLA Vs. NARDU DEVI W/O. SHRI DAYA RAM S/O. SHRI SARAN AND ORS.
March 22, 2012
DIWAN CHAND Vs. STATE OF HIMACHAL PRADESH
December 1, 2012
DIWAN CHAND SON OF SH LUDER CHAND Vs. TRIDENT POWER SYSTEM LTD
February 27, 2012
DODA RAM SON OF SHRI BRIJ LAL Vs. STATE OF HIMACHAL PRADESH
September 4, 2012
DOLA RAM Vs. STATE OF HIMACHAL PRADESH
October 19, 2012
DR. ROSHAN LAL PARMAR Vs. STATE OF HIMACHAL PRADESH
May 8, 2012
DR. SAROJ THAKUR Vs. NATIONAL INSTITUTE OF TECHNOLOGY THROUGH ITS REGISTRAR
January 12, 2012
DR. VIKAS GUPTA, SON OF SHRI DHARAM PAL GUPTA, MEDICAL OFFICER, PRIMARY HEALTH CENTRE, SAI, TEHSIL NALAGARH, DISTRICT SOLAN, (H.P.) Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY (HEALTH), H.P. SECRETARIAT, SHIMLA - 171002 (H.P.),
June 27, 2012
DR. Y.S. PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY Vs. OM PRAKASH THAKUR
November 29, 2012
DRONACHARYA COLLEGE OF EDUCATION Vs. THE REGIONAL DIRECTOR, NORTHERN REGIONAL COMMITTEE, NATIONAL COUNCIL FOR TEACHER EDUCATION
November 7, 2012
DUMANU RAM Vs. STATE OF HIMACHAL PRADESH
March 12, 2012
DUMUNU RAM Vs. STATE OF HIMACHAL PRADESH
October 3, 2012
DUNI CHAND Vs. STATE OF HIMACHAL PRADESH
December 6, 2012
DUNI CHAND Vs. STATE OF H.P.
March 21, 2012
DUNI CHAND SON OF SH. SEWAK RAM, RESIDENT OF VILLAGE BAGLA, P.O. BADSU, TEHSIL SADAR, DISTRICT MANDI (HP) Vs. STATE OF HIMACHAL PRADESH
September 14, 2012
DURGA RAM S/O SH SARNU RAM Vs. STATE OF HIMACHAL PRADESH, THROUGH PRINCIPAL SECRETARY
August 30, 2012
EIH Associated Hotels Limited Vs. Mohan Lall Dogra
April 10, 2012
EIH ASSOCIATED HOTELS LIMITED Vs. INDERJIT BHATIA
March 9, 2012
EVANGELICAL FELLOWSHIP OF INDIA Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
August 30, 2012
EX-SERVICEMEN WELFARE SOCIETY Vs. UNION OF INDIA THROUGH SECRETARY
August 17, 2012
EXECUTIVE ENGINEER Vs. PREMU
January 10, 2012
EXECUTIVE ENGINEER Vs. JUDHYA DEVI
January 5, 2012
EXECUTIVE OFFICER MUNICIPAL COUNCIL Vs. RAVI S/O SHRI BADRI RAM
August 8, 2012
FATEH SINGH SON OF BHARAT SINGH AND ORS Vs. STATE OF HIMACHAL PRADESH
December 18, 2012
FOZAK POWER PVT. LTD. Vs. PREM DASS AND ORS.
December 4, 2012
GAGNESH KUMAR S/O SHIV RAM Vs. STATE OF HIMACHAL PRADESH
December 14, 2012
GAIN CHAND Vs. THE DIVISION COMMISSIONER MANDI, DIVISION MANDI H.P
September 13, 2012
GAMMON INDIA LIMITED Vs. H.P. STATE ELECTRICITY BOARD LIMITED
November 27, 2012
GANESH CHAND SON OF SHRI KALU RAM Vs. STATE OF HIMACHAL PRADESH
July 10, 2012
GANESH KUMAR SON OF LATE SHRI FAUJA SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
September 14, 2012
GANGA DEVI Vs. KRISHAN LAL AND ORS
November 16, 2012
GANGA RAM Vs. HIMACHAL PRADESH HORTICULTURAL PRODUCE MARKETING AND PROCESSING CORPORATION LTD.
March 19, 2012
GANGA RAM Vs. SARLA
May 17, 2012
GANGA RAM SON OF SHRI DEEP RAM, RESIDENT VILLAGE NAUTI, POST OFFICE KOT, TEHSIL KASAULI, DISTRICT SOLAN, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (FOREST) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
March 20, 2012
GANGA RAWAT Vs. STATE OF H.P.
July 25, 2012
GANGA SINGH Vs. STATE OF HIMACHAL PRADESH
August 6, 2012
GANGI DEVI W/O JALAM RAM Vs. STATE OF HIMACHAL PRADESH
August 7, 2012
GANGO DEVI WIDOW OF FINDU Vs. KARAM CHAND SON OF DHANNU
August 27, 2012
GARG GAS SERVICE Vs. HINDUSTAN PETROLEUM CORPORATION LTD
May 15, 2012
GARG GAS SERVICE KASAULI UPPER MALL KASAULI Vs. HINDUSTAN PETROLEUM CORPORATION LTD
June 1, 2012
GARIB DASS SAMA Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
August 1, 2012
GAURAV LOOMBA SON OF LATE SHRI KULDEEP SINGH LOOMBA Vs. STATE OF H.P.
October 11, 2012
GAURAV SEHGAL SON OF HARISH SEHGAL Vs. STATE OF HIMACHAL PRADESH
May 4, 2012
GAURAV SHARMA Vs. STATE OF HIMACHAL PRADESH
December 12, 2012
GAURI SHARMA DAUGHTER OF SHRI RAMESHWAR DASS SHARMA Vs. HIMACHAL PRADESH UNIVERSITY SUMMER HILL SHIMLA
July 26, 2012
GEETA DEVI Vs. SITA RAM
July 4, 2012
GEETIKA SYAL Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
August 9, 2012
GENERAL MANAGER Vs. HIMACHAL PRADESH
August 27, 2012
GENERAL MANAGER NHPC STAGE 3 DHARWALA Vs. H P FOREST DEPARTMENT THROUGH RANGE OFFICER SWAI
June 11, 2012
GENERAL MANAGER, ROSIN & TURPENTINE FACTORY Vs. PRINCIPAL SECRETARY LABOUR TO THE GOVERNMENT OF HIMACHAL PRADESH
June 15, 2012
GHANSHYAM SINGH Vs. STATE OF HIMACHAL PRADESH
July 6, 2012
GHANSHYAM SON OF LATE SHRI MAST RAM Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
August 24, 2012
GIAN CHAND Vs. STATE OF HIMACHAL PRADESH
January 6, 2012
GIAN CHAND Vs. YORK EXPORTS LTD
June 14, 2012
GIAN CHAND Vs. RAJ KUMARI
July 4, 2012
GIAN CHAND AND SONS Vs. JOGINDER KAUR,W/O JOGINDER SINGH AND ORS
September 24, 2012
GILLO RAM Vs. STATE OF H P
July 4, 2012
GIRDHARI LAL SON OF SHRI CHHAJU RAM Vs. BHAGWAN DASS SON OF MINKU RAM
March 5, 2012
GIRISH PATHANIA Vs. STATE OF H.P.
February 28, 2012
GITESHWAR SINGH Vs. STATE OF HIMACHAL PRADESH
December 6, 2012
GODAVARI DEVI AND ORS Vs. STATE OF H P
October 10, 2012
GOPAL DASS Vs. STATE OF HIMACHAL PRADESH
July 9, 2012
GOPAL DASS Vs. STATE OF HIMACHAL PRADESH
July 23, 2012
GOPAL SINGH SON OF KAHAN SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS
December 20, 2012
GOPI CHAND Vs. STATE OF HIMACHAL PRADESH
November 6, 2012
GOPI CHAND (GOPAL) Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
September 4, 2012
GORSI CONSTRUCTION PRIVATE LIMITED Vs. THE UNION OF INDIA
March 9, 2012
GOVIND RAM SON OF LATE SHRI GURDASS RAM Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
August 13, 2012
GOVIND RAM SON OF SHRI GANGA RAM Vs. STATE OF H.P
June 26, 2012
GOVT. POST GRADUATE COLLEGE, BILASPUR, DISTRICT BILASPUR, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL
January 13, 2012
GUDDI DEVI Vs. STATE OF HIMACHAL PRADESH
March 29, 2012
GULAB SINGH S/O HIRA SINGH Vs. STATE OF HIMACHAL PRADESH
May 7, 2012
GULAB SINGH THAKUR, S/O LATE SH. SHANKAR SINGH THAKUR, R/O VILLAGE HORI, P.O. BEOLIA, TEHSIL & DISTRICT SHIMLA, H.P., PRESENTLY WORKING AS LIBRARIAN IN THE OFFICE OF ADVOCATE GENERA Vs. STATE OF H.P. THROUGH SECRETARY, FINANCE
April 16, 2012
GULDEV SINGH BHANDARI Vs. JASPAL SINGH
September 6, 2012
GULJAR @ KHADIM S/O MANJUR HASAN Vs. STATE OF HIMACHAL PRADESH
October 15, 2012
GULZAR MOHD SON OF SHRI HUSSAIN DEEN Vs. STATE OF HIMACHAL PRADESH
June 19, 2012
GUMAN SINGH Vs. STATE OF H.P
March 1, 2012
GUNA NAND Vs. STATE OF HIMACHAL PRADESH
July 4, 2012
GUNA NAND Vs. SAHBU DEVI
May 29, 2012
GURBACHAN SINGH SON OF SHRI GIAN SINGH, R/O VILLAGE NANGAL UPERLA, TEHSIL AND POLICE STATION, NALAGARH, DISTRICT SOLAN, H.P. Vs. STATE OF HIMACHAL PRADESH
December 27, 2012
GURCHARAN DASS AND ORS Vs. SHAKUNTLA DEVI ALIAS DAYAWNATI AND ORS
December 4, 2012
GURDAS CHAND SON OF SHRI NANAK CHAND, RESIDENT OF VILLAGE & POST OFFICE, BIJANI, TEHSIL SADAR, DISTRICT MANDI, H.P. Vs. SHRI BALDEV CHAND SON OF SHRI NARAIN DASS, RESIDENT OF VILLAGE KATHYANA, POST OFFICE BIR, TEHSIL SADAR, DISTRICT MANDI, H.P.
March 21, 2012
GURDEEP SINGH Vs. STATE OF H P
May 16, 2012
GURDEV SINGH Vs. STATE OF H P THROUGH THE PRINCIPAL SECRETARY
August 30, 2012
GURDIAL SINGH Vs. SURINDER KUMAR
May 17, 2012
GURINDER KAUR SAPRA Vs. STATE OF HIMACHAL PRADESH
May 29, 2012
GURJAN SINGH GREWAL Vs. STATE OF HIMACHAL PRADESH
January 11, 2012
GURJIT SINGH SON OF DHARAM SINGH AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
January 9, 2012
GURPAL SINGH S/O LATE SH. MEEN SINGH R/O HOUSE NO. 76, VILLAGE KISHANGARH, UT (CHANDIGARH) Vs. STATE OF HIMACHAL PRADESH
March 20, 2012
GURPREET SINGH Vs. STATE OF HP
May 10, 2012
GURPREET SINGH SON OF NACHHATAR SINGH, CASTE JAT, RESIDENT OF GARI AJIT SINGH, POLICE STATION AND DISTRICT NAWANSHEHAR PUNJAB, PRESENTLY LODGED IN SUB JAIL, UNA, H.P. Vs. STATE OF H.P.
November 1, 2012
H P STATE ELECTRICITY BOARD Vs. SHIVALIK CASTING PVT LTD
August 9, 2012
H.P. HIGH COURT BAR ASSOCIATION Vs. STATE OF HIMACHAL PRADESH
March 22, 2012
H.P. OFFICERS ARCHITECT ASSOCIATION, H.P.PWD Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PWD), GOVERNMENT OF HIMACHAL PRADESH, SHIMLA
May 1, 2012
H.P. STATE ELECTRICITY BOARD LTD. Vs. MOHAN SINGH
March 7, 2012
H.P. STATE FOREST CORPORATION Vs. PRESIDING JUDGE, LABOUR COURT, SIMLA
February 29, 2012
H.P. SUBORDINATE SERVICES SELECTION BOARD Vs. ANDEEP RANA
May 9, 2012
H.S.THAKUR Vs. STATE OF HIMACHAL PRADESH
September 17, 2012
HAMIRPUR Vs. STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY INDUSTRIES
June 1, 2012
HANS RAJ Vs. SHARWAN KUMAR
October 5, 2012
HANS RAJ SON OF RAMJI Vs. STATE OF H P
October 9, 2012
HANSA DEVI WIFE OF SH. MADAN LAL RESIDENT OF KHABVAL, TEHSIL PADHAR, DISTRICT MANDI, H.P. Vs. GIRISH GUPTA S/O SH. CHAMAN LAL GUPTA, R/O LAXMI BAZAAR, JOGINDERNAGAR, DISTRICT MANDI, H.P.
January 9, 2012
HAPPY AWASTHI SON OF RAMESH KUMAR AWASTHI Vs. STATE OF HIMACHAL PRADESH
May 4, 2012
HARBANSI DEVI Vs. STATE OF HIMACHAL PRADESH
August 27, 2012
HARDEV KAUR W/O LATE SHER SINGH Vs. DAYAL SINGH S/O PURAN SINGH
November 22, 2012
HARI CHAND SON NARAIN SINGH THAKUR Vs. H P UNIVERSITY SUMMER HILL SHIMLA
November 27, 2012
HARI CHAND SON OF UDHO RAM Vs. MADAN LAL SON OF SHRI LEKH RAM
June 25, 2012
HARI DEVI WD/O AMIN CHAND AND KUMARI SITA DEVI Vs. KAUSHALYA DEVI
January 9, 2012
HARI KRISHAN Vs. RATTAN SINGH
July 9, 2012
HARI KRISHAN VERMA Vs. STATE OF H.P
January 9, 2012
HARI RAM GUPTA Vs. STATE OF HP
July 6, 2012
HARI SINGH Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION
September 3, 2012
HARI SINGH S/O SH RATTAN Vs. H P STATE COOPERATIVE AGRICULTURE AND RURAL DEV BANK LTD SHIMLA
July 26, 2012
HARI SINGH S/O SH. BOLU RAM R/O VILL. & P.O. SULYALI, TEHSIL NURPUR DISTT. KANGA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY (PWD) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
March 22, 2012
HARI SINGH SON OF KANIHYA LAL Vs. HIMACHAL ROAD TRANSPORT CORPORATION
May 7, 2012
HARIA RAM S/O SHRI SANT RAM Vs. H P KHADI
August 21, 2012
HARINDER SINGH AND OTHERS Vs. SHAMSHER SINGH AND OTHERS
September 27, 2012
HARISH KUMAR S/O LATE AMAR SINGH, VILLAGE CHHATTER KALEHRI, P.O. NAROLA, TEHSIL SARKAGHAT, DISTT MANDI, H.P. Vs. STATE OF H.P.
September 17, 2012
HARISH SHARMA SON OF SHRI RAMA NAND Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
August 8, 2012
HARJEET KAUR Vs. STATE OF H P THROUGH SECRETARY
August 27, 2012
HARJINDER PAL SINGH ALIAS MOHINDER PAL Vs. STATE OF HIMACHAL PRADESH
May 11, 2012
HARJU AND PREMU BOTH SONS OF SHRI BANGALI RAM, R/O VILLAGE MANDIR TANDA, ILLAQA BALH TEHSIL SADAR, DISTRICT MANDI, H.P. Vs. BIDHI CHAND AND ORS.
June 1, 2012
HARMESH SINGH Vs. SH HARMESH CHAND
August 22, 2012
HARMOHINI WIFE OF SHRI PARKASH SINGH THAKUR Vs. STATE OF H P THROUGH SECRETARY EDUCATION GOVERNMENT OF H P SHIMLA
July 25, 2012
HARPREET SINGH AND ANOTHER Vs. KAVITA CHAUDHARY AND OTHERS
September 18, 2012
HARSH BIR SINGH S/O DR. PRIT PAL SINGH R/O 159, GURU GOBIND SINGH NAGAR Vs. STATE OF HIMACHAL PRADESH
March 13, 2012
HARSHVARDHAN Vs. STATE OF HIMACHAL PRADESH
July 5, 2012
HEALTH DIVISION NO. 1, SHIMLA-171009, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY IPH, TO THE GOVERNMENT OF HIMACHAL PRADESH, ENGINEER-IN-CHIEF IRRIGATION
March 21, 2012
HEERA SINGH Vs. CHANGALI DEVI
September 4, 2012
HEERA SINGH Vs. STATE OF HIMACHAL PRADESH
September 5, 2012
HEM KIRAN S/O SH. LEKH RAM SHARMA R/O VILLAGE AND PO BATAL, TEHSIL ARKI, DISTT. SOLAN, HP. Vs. HIMACHAL PRADESH SUBORDINATE SERVICE SELECTION BOARD HAMIRPUR, DISTT. HAMIRPUR THROUGH ITS SECRETARY
December 19, 2012
HEM RAJ Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
May 18, 2012
HEM RAJ ALIAS KAKA Vs. STATE OF HIMACHAL PRADESH
September 3, 2012
HEM RAJ S/O RAMJIDAS Vs. STATE OF HIMACHAL PRADESH
January 9, 2012
HEM RAJ, SON OF CHINT RAM Vs. STATE OF HIMACHAL PRADESH
October 1, 2012
HEM RAM Vs. STATE OF H.P.
January 13, 2012
HEM SINGH Vs. CHANCHALA DEVI
August 24, 2012
HEMANT GOEL Vs. DAYAWANTI
March 7, 2012
HEMANT KUMAR SHARMA Vs. HIMACHAL PRADESH UNIVERSITY THROUGH ITS REGISTRAR AND ANOTHER
April 9, 2012
Het Ram Vs. State of Himachal Pradesh
March 7, 2012
Het Ram Vs. Himachal Pradesh Road Transport Corporation
March 21, 2012
HET RAM Vs. NUPI D/O SH. BUDH RAM, W/O SH. KHIMI RAM
June 14, 2012
HHC BHARPOOR SINGH Vs. STATE OF H P
June 21, 2012
HI-TEK EARTH MOVERS Vs. STATE OF HIMACHAL PRADESH AND ORS
April 23, 2012
HIGH COURT OF HIMACHAL PRADESH Vs. NARAYAN SINGH
March 27, 2012
HIM PRIVESH ENVIRONMENT PROTECTION SOCIETY Vs. STATE OF HIMACHAL PRADESH
May 4, 2012
HIM URJA THROUGH CHIEF EXECUTIVE OFFICER AND ORS Vs. ANJANI KUMAR SHARMA AND ORS
March 1, 2012
HIMA DEVI WIFE OF HARISH CHAND Vs. STATE OF HIMACHAL PRADESH
May 7, 2012
HIMACHAL FINE BLANK LIMITED Vs. KDDL LIMITED
December 27, 2012
HIMACHAL PRADESH Vs. RAJIV DUTTA, SANJEEV DUTTA
January 5, 2012
HIMACHAL PRADESH AGRO INDUSTRIES CORPORATION LIMITED Vs. R K SHARMA
May 8, 2012
HIMACHAL PRADESH AYURVEDIC MANUFACTURING ASSOCIATIONS Vs. STATE OF HIMACHAL PRADESH
May 15, 2012
HIMACHAL PRADESH AYURVEDIC MANUFACTURING ASSOCIATIONS Vs. STATE OF HIMACHAL PRADESH
May 14, 2012
HIMACHAL PRADESH B.ED. COLLEGES ASSOCIATION Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
October 11, 2012
HIMACHAL PRADESH ELECTRICITY BOARD Vs. APPLE VALLEY RESORTS PVT. LTD
May 22, 2012
HIMACHAL PRADESH HORTICULTURE PRODUCE MARKETING AND PROCESSING CORPORATION LIMITED Vs. KANTA DEVI
July 23, 2012
HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. KULBHUSHAN SOIN
July 24, 2012
HIMACHAL PRADESH PETROLEUM DEALERS ASSOCIATION Vs. UNION OF INDIA
May 17, 2012
HIMACHAL PRADESH STATE Vs. UNITED INDIA INSURANCE COMPANY LIMITED
March 21, 2012
HIMACHAL PRADESH STATE ELECTRICITY Vs. CHARAN DASS
March 7, 2012
Himachal Pradesh State Electricity Board Vs. R.P.Kapoor
April 24, 2012
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. GUDDI DEVI
May 25, 2012
HIMACHAL PRADESH STATE FOREST CORPORATION LTD, THROUGH ITS DIVISIONAL MANAGER, HIMKASTHA SALE Vs. PRESIDING JUDGE, LABOUR COURT, DISTT. COURT COMPLEX SHIMLA-1 AND SH. ASHOK KUMAR, SON OF SH. VIDYA SAGAR, C/O POONAM SHARMA
February 29, 2012
HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. SH. RAVINDER SONI
September 24, 2012
HIMACHAL PRADESH TOURISM DEVELOPMENT CORPORATION THROUGH ITS PROJECT OFFICER Vs. ROOP DASS CONTRACTOR
May 28, 2012
HIMACHAL PRADESH-173220, INDIA THROUGH SH. ANIL KUMAR, BEING THE AUTHORIZED SIGNATORY Vs. M/S KDDL LIMITED HAVING ITS REGISTERED OFFICE AT PLOT NO. 3, SECTOR-III, PARWANOO, HIMACHAL
June 13, 2012
HIMACHAL ROAD TRANSPORT CORPORATION Vs. BISHAN CHAND KATOCH
March 23, 2012
HIMACHAL ROAD TRANSPORT CORPORATION Vs. PRITHVI CHAND
June 28, 2012
HIMACHAL ROAD TRANSPORT CORPORATION (HRTC) Vs. TIKKAM RAM
August 7, 2012
HIMACHAL ROAD TRANSPORT CORPORATION AND ORS Vs. RAJINDER KUMAR AND MANOHAR LAL
April 3, 2012
HIMACHAL ROAD TRANSPORT CORPORATION, PARIVAHAN BHAWAN, SHIMLA Vs. JATINDER PAL, SON OF SHRI JAGAT RAM
March 27, 2012
HIMACHAL WIRE INDUSTRIES PVT. LTD. Vs. STATE OF HIMACHAL PRADESH
March 9, 2012
HIMALAYAN SKI VILLAGE PVT LTD AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
June 22, 2012
HIMALU RAM Vs. STATE OF HIMACHAL PRADESH
January 9, 2012
Himti Vs. Maya and Connected Matters
May 2, 2012
HINDUSTAN PETROLEUM CORPORATION LTD AND ORS Vs. GARG GAS SERVICE, KASAULI AND ORS
January 9, 2012
HIRA LAL S/O SHRI NIMAT RAM Vs. STATE OF HIMACHAL PRADESH
June 20, 2012
HIRA LAL SHARMA Vs. STATE OF HIMACHAL PRADESH
January 4, 2012
HIRA LAL THAKUR Vs. HIMACHAL PRADESH AGRO-INDUSTRIES CORPORATION LIMITED
March 16, 2012
HIRA SINGH SON OF SHRI DASS RAM ALIAS (RAM DASS) VPO SEGLI Vs. HP STATE ELECTRICITY BOARD LIMITED
June 26, 2012
HIRDU RAM Vs. STATE OF H.P.
September 4, 2012
HOSHIAR SINGH Vs. STATE OF H.P.
November 7, 2012
HOSHIAR SINGH Vs. STATE OF H.P.
September 3, 2012
HP Vs. MATA CHINTPURNI JI MANDIR COMMITTEE THROUGH DEPUTY COMMISSIONER, UNA, DISTRICT UNA
March 22, 2012
HRTC Vs. PRESIDING JUDGE, LABOUR COURT
June 11, 2012
HUKAM SINGH Vs. STATE OF H P
March 20, 2012
HUSSAIN MOHD Vs. STATE OF HIMACHAL PRADESH
May 28, 2012
I D SONI, PROPRIETOR BEAS STEEL FURNITURE INDUSTRI Vs. RAVINDER KUMAR ALIAS GADDI
May 23, 2012
ICICI LOMBARD GENERAL INSURANCE CCO LTD Vs. BHIMA DEVI
July 4, 2012
ICICI Lombard General Insurance company Limited Vs. Hem Raj
April 24, 2012
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. RAMESH CHAND
April 18, 2012
ICICI, LOMBARD GENERAL INSURANCE CO. LTD Vs. SANJEEV KUMAR
September 21, 2012
IN RE Vs. TASSI PALZOR
July 2, 2012
INDER DEV Vs. STATE OF HIMACHAL PRADESH
January 10, 2012
INDER KALIA, SON OF KEWAL KRISHAN AND ORS Vs. STATE OF HIMACHAL PRADESH
October 8, 2012
INDER PAL SINGH Vs. STATE OF H P
November 9, 2012
INDER RAJ MATHUR Vs. UNION OF INDIA
June 27, 2012
INDERJDEET KAUR Vs. STATE OF HIMACHAL PRADESH
October 3, 2012
INDIAN COUNCIL OF AGRICULTURE RESEARCH Vs. SHAKTI RAM
June 12, 2012
INDIAN OVERSEAS BANK Vs. STATE OF HIMACHAL PRADESH
September 10, 2012
INDIRA WATI Vs. KUMARI RANJANA
September 10, 2012
INDORA, TEHSIL FATEHPUR, DISTRICT KANGRA, HIMACHAL PRADESH Vs. SHRI SUKH DEV SINGH SON OF SHRI AJIT SINGH, RESIDENT OF VILLAGE AND POST OFFICE REY
February 29, 2012
INDU KUMARI W/O SH PRATAP CHAND Vs. STATE OF H P THROUGH ITS PRINCIPAL SECRETARY EDUCATION TO THE GOVT
July 30, 2012
ISHER DASS Vs. STATE OF HIMACHAL PRADESH
March 21, 2012
ISHWAR DASS AND ORS Vs. CHANDER MOHAN AND ORS
October 12, 2012
J C SHARMA SON OF SH PHOLO RAM Vs. HIMACHAL PRADESH STATE COOPERATIVE BANK
August 24, 2012
J P KAUSHIK SON OF SHRI I D KAUSHIK Vs. STATE OF H P THROUGH PRINCIPAL SECRETARY
July 26, 2012
J P THAKUR Vs. STATE OF HIMACHAL PRADESH
April 3, 2012
J.S. MINERALS Vs. PAYAL
July 24, 2012
JAAN MOHAMMAD Vs. SABIR KHAN
July 13, 2012
JAGAN NATH Vs. SHIV RAM
July 24, 2012
JAGAN NATH SON OF SHRI MURARI LAL, R/O VILLAGE AND PO GAGRET, TEHSIL AMB, DISTT. UNA, HP Vs. PUNJAB & SINDH BANK (A GOVT. OF INDIA UNDERTAKING) ZONAL OFFICE HOSHIARPUR, THROUGH ITS STATE OF H.P. THROUGH ITS ZONAL MANAGER,
September 17, 2012
JAGAN NATH, SUDERSHAN KUMAR, PRADEEP KUMAR, SANDEE Vs. DAULI DEVI, RATTAN CHAND, DURGA SINGH, JAWALA DEVI
November 6, 2012
JAGANNATH Vs. RAM LAL SHARMA
April 30, 2012
JAGAT RAM Vs. KARMI DEVI
April 9, 2012
JAGAT RAM Vs. STATE OF H.P.
January 9, 2012
JAGAT RAM Vs. STATE OF HIMACHAL PRADESH
January 5, 2012
JAGAT RAM Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
October 16, 2012
JAGAT RAM S/O SH CHET RAM Vs. STATE OF H P
June 18, 2012
JAGAT SINGH NEGI Vs. SECRETARY H P VIDHAN SABAH
March 30, 2012
JAGBIR SINGH CHANDEL S/O SH ROOP LAL Vs. STATE OF H P THROUGH SECRETARY EDUCATION
July 27, 2012
JAGDAMBA PRASAD SHARMA SON OF SH. PREM CHAND SHARMA Vs. STATE OF H .P
June 15, 2012
JAGDEEP SINGH AND OTHERS Vs. LOKINDER SINGH, S/O LATE SH. JAISHI RAM, R/O V.P.O. KANDWARI, TEHSIL PALAMPUR, DISTRICT KANGRA, H.P.
March 6, 2012
JAGDEV SINGH SON OF BARFI RAM AND ORS Vs. STATE OF H P
October 9, 2012
JAGDISH Vs. STATE OF H.P.
March 21, 2012
JAGDISH CHAND Vs. UNION OF INDIA
May 17, 2012
JAGDISH CHAND Vs. DHARAM CHAND
May 11, 2012
JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH
May 14, 2012
JAGDISH CHAND Vs. STATE OF H P
July 4, 2012
JAGDISH CHAND Vs. HPSEB LIMITED
July 16, 2012
JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH
July 9, 2012
JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH
November 6, 2012
JAGDISH CHAND SON OF SH MAHI PATT Vs. STATE OF HIMACHAL PRADESH
May 31, 2012
JAGDISH CHAND SON OF SH SURAT SINGH Vs. STATE OF H P THROUGH ITS PRINCIPAL SECRETARY
July 30, 2012
JAGDISH KUMAR Vs. STATE OF HIMACHAL PRADESH
July 19, 2012
JAGDISH KUMAR Vs. HPSEB LTD
August 21, 2012
JAGDISH KUMAR Vs. STATE OF H P THROUGH SECRETARY
August 23, 2012
JAGDISH KUMAR Vs. STATE OF HIMACHAL PRADESH
November 7, 2012
JAGDISH KUMAR Vs. STATE OF H P
January 2, 2012
JAGDISH KUMAR ALIAS JAGGA Vs. STATE OF HIMACHAL PRADESH
July 4, 2012
JAGDISH KUMAR S/O SHRI KARTARA RAM Vs. STATE OF HIMACHAL PRADESH
June 25, 2012
JAGDISH RAM Vs. VISHWAMITTER
July 16, 2012
JAGDISH SINGH SON OF PREM SINGH Vs. NIRMALA DEVI AND ORS
November 19, 2012
JAGDISH SINGH, S/O SH. UDHAM SINGH, S/O SH. JAI SINGH, R/O VILLAGE SALOH, TEHSIL AND DISTRICT UNA Vs. BALBIR SINGH, S/O SH. HARNAM SINGH, S/O SH. NIHAL SINGH, R/O VILLAGE
May 15, 2012
JAGDISH THAKUR Vs. SHIV DAYAL ALIAS SHIV DASS AND CONNECTED MATTER
May 2, 2012
JAGGO DEVI ALIAS JAGDESH DEVI Vs. PARSHOTMA DEVI WIDOW
May 15, 2012
JAGIR CHAND SON OF SHRI BABU RAM Vs. STATE OF HIMACHAL PRADESH
August 16, 2012
JAGIR SINGH Vs. STATE OF HP THROUGH FINANCIAL COMMISSIONER
September 6, 2012
JAGJEET SINGH Vs. STATE OF HIMACHAL PRADESH
May 18, 2012
JAGRUP SINGH SON OF SHRI GULAB SINGH, CASTE GHIRTH, RESIDENT OF LOWER HATWAS, PS, TEHSIL AND DISTRICT KANGRA (HP) Vs. STATE OF H.P.
March 7, 2012
JAI CHAND Vs. STATE OF HIMACHAL PRADESH
December 11, 2012
JAI KUMAR SON OF KISHORI LAL Vs. DINESH KUMAR SON OF GOVIND RAM
November 22, 2012
JAI LAL SON OF SH DHANU RAM Vs. HPSEB LTD THROUGH ITS CHIEF EXECUTIVE OFFICER-CUM-SECRETARY
August 8, 2012
JAI PARKASH ASSOCIATES LTD Vs. HIM PRIVESH ENVIRONMENT PROTECTION SOCIETY
July 6, 2012
JAI PARKASH BHATIA SON OF LATE SHRI KAKA RAM Vs. SATISH MALHOTRA
March 13, 2012
JAI PRAKASH GUPTA S/O KARAM CHAND Vs. MANORMA W/O JAI PRAKASH GUPTA
September 13, 2012
JAI RAM Vs. STATE OF HIMACHAL PRADESH
May 18, 2012
JAI RAM Vs. PUNEET PATIAL
April 27, 2012
JAI SHANKAR Vs. STATE OF HIMACHAL PRADESH
April 9, 2012
JAI SINGH Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION
January 2, 2012
JAIPRAKASH ASSOCIATES LIMITED Vs. STATE OF HIMACHAL PRADESH
January 13, 2012
JAISHI RAM SHARMA Vs. BAL KRISHAN RAWAT
December 20, 2012
JAISHI RAM SON OF ISHAR Vs. SATISH KUMAR
August 13, 2012
JAITRI DEVI Vs. GULABI DEVI
July 31, 2012
JAIWANTI WIFE OF SHRI PRITAM SINGH Vs. STATE OF H.P
October 5, 2012
JALUGRAN Vs. STATE OF H.P. THROUGH SECRETARY
March 23, 2012
JAMAL DEEN Vs. DEEPAK SANAN
July 20, 2012
JAMEET SINGH Vs. RAJ KUMAR
October 9, 2012
JANARDHAN MUKHAIK Vs. MARKET COMMITTEE SHIMLA AND KINNAUR
July 5, 2012
JANKU RAM Vs. STATE OF HIMACHAL PRADESH
October 3, 2012
JARNAIL SINGH Vs. STATE OF H P
January 3, 2012
JARNAIL SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
August 8, 2012
JAS PAL SON OF SH LEKH RAM Vs. STATE OF HP THROUGH PRINCIPAL SECRETARY
August 16, 2012
JASBIR KAUR Vs. DEVINDER KUMAR
November 8, 2012
JASBIR KAUR W/O JAGJIVAN SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
April 18, 2012
JASBIR SINGH Vs. STATE OF HIMACHAL PRADESH
January 6, 2012
JASBIR SINGH Vs. STATE OF HIMACHAL PRADESH
October 30, 2012
JASSI DEVI Vs. STATE OF H.P.
January 6, 2012
JASVEER SINGH SODHI Vs. UNION OF INDIA
April 5, 2012
JASVINDER SINGH AND OTHERS Vs. KEDAR NATH AND OTHERS
December 5, 2012
JASWANT SINGH Vs. STATE OF H.P.
March 22, 2012
JASWINDER RAI S/O SH. DHANNA SINGH RESIDENT OF VILLAGE DANGOLI, TEHSIL AND DISTRICT UNA (H.P.) PRESENTLY LODGED IN SUB JAIL, UNA, H.P. Vs. STATE OF H.P.
March 9, 2012
JASWINDER SINGH Vs. STATE OF HIMACHAL PRADESH
August 3, 2012
JATI RAM AND ORS. Vs. PARTAP SINGH
January 5, 2012
JATINDER KUMAR PARMAR Vs. STATE OF HIMACHAL PRADESH
March 14, 2012
JATINDER SINGH ALIAS SHALLU Vs. STATE OF H P
April 3, 2012
JAWAHAR LAL Vs. STATE OF H.P.
March 19, 2012
JAWAHAR SINGH AND DIWAN SINGH BOTH SONS OF LATE SHRI LALMAN, RESIDENT OF VILLAGE BHANGROTU, TEHSIL SADAR, DISTRICT MANDI, H.P. Vs. KISHAN SINGH AND ORS.
December 1, 2012
JAWAHAR SINGH AND OTHERS Vs. DEEPAK AGGARWAL
May 23, 2012
JEET RAM Vs. HIMACHAL PRADESH STATE FOREST CORPORATION
March 6, 2012
JEET RAM Vs. STATE OF HIMACHAL PRADESH
October 4, 2012
JEET RAM Vs. STATE OF HIMACHAL PRADESH
May 17, 2012
JEET RAM PANWAR Vs. H.P. STATE ELECTRICITY BOARD LTD
September 4, 2012
JEET RAM S/O INDER SINGH, R/O VILLAGE ANDHARA, P.O. CHOWK, TEHSIL SARKAGHAT, DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH
January 4, 2012
JEET RAM S/O LATE SH FAGNU RAM Vs. MEHAR CHAND S/O SH FADRIA
April 9, 2012
JEET RAM S/O SH GANGA RAM Vs. STATE OF HIMACHAL PRADESH
July 10, 2012
JEETA RAM Vs. STATE OF H P THROUGH PRINCIPAL SECRETARY
August 17, 2012
JEEVAN KUMAR SON OF LATE SHRI PURSHOTTAM CHAND Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
September 14, 2012
JEEWA NAND Vs. STATE OF HIMACHAL PRADESH
May 16, 2012
JEEWAN KUMAR Vs. RAMAN KUMAR
March 16, 2012
JHANDUTTA, DISTRICT BILASPUR Vs. BHAGTI, D/O SH. RAM DITTA
May 23, 2012
JHATHU RAM Vs. STATE OF H P THROUGH ADDL. CHIEF SECY
August 13, 2012
JHS SVENGAARD HYGIENE PRODUCTS LIMITED Vs. WAVES HYGIENE PRODUCTS
May 28, 2012
JINIA RAM SON OF SHRI SADH RAM Vs. LIAQ RAM SON OF SH SADHU RAM
August 14, 2012
JITENDER BHARDWAJ Vs. KAMAL THAKUR
December 17, 2012
JITENDER KUMAR SON OF SHRI SATISH KUMAR, RESIDENT OF VPO CHHATTER Vs. HIMACHAL ROAD TRANSPORT CORPORATION THROUGH ITS MANAGING DIRECTOR
March 17, 2012
JITENDER MUKHIYA Vs. STATE OF H.P
January 5, 2012
JIWA NAND ALIAS JIWA RAM SON OF SHRI MULLU Vs. ATMA RAM SON OF SHRI MULLU
June 12, 2012
JIWAN LAL S/O. SH. HOOTAM RAM, R/O. VPO NAGWAIN Vs. STATE OF HIMACHAL PRADESH
March 26, 2012
JIWAN LAL TANDIYAL Vs. SAINIK SCHOOLS SOCIETY
May 8, 2012
JIWAN SIKNGH, SON OF JAMUNA DASS AND SHAMSHER SINGH, SON OF JAMUNA DASS BOTH RESIDENTS OF VILLAGE GONDPUR BANEHRA, TEHSIL AMB, DISTRICT UNA (HP) Vs. STATE OF H.P. THROUGH COLLECTOR, UNA (HP)
March 17, 2012
JN BHATTI Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD VIDYUT BHAWAN
May 25, 2012
Joga Singh Vs. State of Himachal Pradesh
March 1, 2012
JOGI RAM GAUR SON OF MAM CHAND Vs. STATE OF HIMACHAL PRADESH
April 26, 2012
JOGIDNER SINGH Vs. STATE OF HP
July 23, 2012
JOGINDER CHAUHAN S/O LATE MILKHI RAM CHAUHAN Vs. STATE OF HP THROUGH SECRETARY EDUCATION TO THE GOVT OF HP
June 11, 2012
JOGINDER KUMAR SON OF SHRI JASWANT SINGH Vs. STATE OF HIMACHAL PRADESH
May 31, 2012
Joginder Pal Vs. State of Himachal Pradesh
April 27, 2012
JOGINDER PAL SINGH S/O SHRI GURBAX SINGH Vs. STATE OF HIMACHAL PRADESH
September 20, 2012
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH
July 18, 2012
Joginder Singh Vs. Thebo Devi & Connected Matter
August 16, 2012
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH
June 14, 2012
JOGINDER SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION
March 5, 2012
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH
June 15, 2012
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH
November 26, 2012
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH
August 2, 2012
JOGINDER SINGH S/O HULASSA RAM AND ORS Vs. KRISHAN S/O PURAN AND ORS
April 5, 2012
JOGINDER SINGH S/O KARTAR SINGH Vs. STATE OF H P
June 13, 2012
JOGINDERNAGAR, DISTT. MANDI, H.P. Vs. PIAR CHAND SON OF SH. BALAMRAM R/O BHARAYARA, PO CHAUNTRA, TEHSIL JOGINDERNAGAR
March 20, 2012
JSW ENERGY LIMITED Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
June 19, 2012
JUBEEN S/O KAMAL Vs. STATE OF HIMACHAL PRADESH
October 3, 2012
JYOTI PRAKASH RANA Vs. STATE OF HIMACHAL PRADESH
May 4, 2012
JYOTI VERMA Vs. STATE OF HIMACHAL PRADESH
January 11, 2012
K K KHANNA Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY
August 13, 2012
K.R. VERMA Vs. RAJINDER SINGH
September 14, 2012
K.S. SHARMA Vs. STATE OF HP THROUGH SECRETARY INDUSTRIES TO THE GOVERNMENT
September 7, 2012
KAILASH CHAND Vs. STATE OF HIMACHAL PRADESH
November 16, 2012
KAILASH CHAND S/O SH. BHILLO RAM, RESIDENT OF VILLAGE AND POST OFFICE SANDHI TEHSIL AND DISTT. CHAMBA, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (ELEMENTARY) EDUCATION, SHIMLA AND ORS.
September 17, 2012
KAILASH CHAND SON OF GOVERDHAN Vs. RAMESH CHAND SON OF BHAGWANA
September 3, 2012
KAILASH DEVI W/O SH. ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH AND KISHORI LAL
March 19, 2012
KALPANA RACHAIK Vs. STATE OF HIMACHAL PRADESH
January 9, 2012
KALPANA SHARMA Vs. NEELAM KUMAR
May 4, 2012
KALU RAM S/O JAI BAHADUR AND ORS Vs. STATE OF HIMACHAL PRADESH
April 10, 2012
KALYAN CHAND SON OF SHRI AMAR SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY H P P W D SHIMLA
March 14, 2012
KALYAN SINGH Vs. STATE OF H.P.
March 1, 2012
KAMAL BAHADUR Vs. STATE OF HIMACHAL PRADESH
May 31, 2012
KAMAL DEV ALIAS KEWAL SON OF SHRI CHANDU RAM, R/O BAGGI, TAPPA DHATWAL, TEHSIL BARSAR, DISTT. HAMIRPUR, H.P. Vs. STATE OF HIMACHAL PRADESH
July 24, 2012
KAMAL KISHORE Vs. H P STATE ELECTRICITY BOARD LTD
August 6, 2012
KAMAL KISHORE SON OF SHRI DAULAT RAM Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL
July 25, 2012
KAMAL KRISHAN GOEL Vs. LIFE INSURANCE CORPORATION OF INDIA
May 8, 2012
KAMAL NAIN S/O SHRI BISHAN DAS Vs. STATE OF H P
July 10, 2012
KAMALJIT SINGH Vs. STATE OF HIMACHAL PRADESH
March 1, 2012
KAMLA DEVI Vs. STATE OF H.P.
March 21, 2012
KAMLA DEVI Vs. STATE OF H P
July 16, 2012
KAMLA DEVI Vs. STATE OF H.P.
June 1, 2012
KAMLA DEVI W/O JOGINDER SINGH AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
January 2, 2012
KAMLA NAND SON OF SHRI CHHETAN CHHOPEL Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL
August 27, 2012
KAMLA WIFE OF SHRI KALI BAHADUR Vs. STATE OF HIMACHAL PRADESH
June 25, 2012
KAMLESH DEVI, WIFE OF MOHINDER KUMAR SOOD Vs. SURINDER KUMAR, SON OF LALMAN
November 8, 2012
KAMLESH KUMARI Vs. AMAN KISHORE
January 9, 2012
KAMLESH KUMARI Vs. STATE OF HIMACHAL PRADESH
January 9, 2012
KANA SINGH SON OF SHRI MATHA RAM RESIDENT OF VILLAGE Vs. STATE OF H P
May 31, 2012
KANCHANA DEVI Vs. ARUN KUMAR
August 9, 2012
KANCHANJANGA POWER COMPANY PVT LTD AND ORS Vs. STATE INFORMATION COMMISSION HIMACHAL PRADESH AND
October 10, 2012
KANCHO DEVI Vs. STATE OF H.P.
March 5, 2012
KANGRA CENTRAL COOPERATIVE BANK PENSIONERS WELFARE Vs. STATE OF HIMACHAL PRADESH
May 15, 2012
KANGRA PRESENTLY ASSISTANT ENGINEER UNDER HIMUDA DIVISION MANDI, DISTRICT MANDI Vs. STATE OF H.P. THROUGH ITS SECRETARY (HOUSING), H.P. SHIMLA-2, CHIEF EXECUTIVE OFFICER-CUM-SECRETARY
January 9, 2012
KANKU Vs. KALIA RAM
March 26, 2012
KANS RAJ Vs. STATE OF HIMACHAL PRADESH
December 19, 2012
KANTA DEVI Vs. STATE OF HIMACHAL PRADESH
September 13, 2012
KANTA DEVI Vs. DURGA SINGH
July 5, 2012
KANTA DEVI WIFE OF SH. BABU RAM Vs. STATE OF HIMACHAL PRADESH
June 14, 2012
KANTA DEVI WIFE OF SHRI ROSHAN SINGH DADWAL Vs. STATE OF HIMACHAL PRADESH
June 26, 2012
KANTA MAHAJAN, WIFE OF SHRI SHORI LAL MAHAJAN, THROUGH GENERAL POWER OF ATTORNEY SHRI SATYA PAL MAHAJAN Vs. MUNICIPAL CORPORATION, DALHOUSIE, THROUGH ITS EXECUTIVE OFFICER DALHOUSIE
February 28, 2012
KANTA NEGI Vs. STATE OF H.P.
January 9, 2012
KANTA SHARMA S/O SH. GEETA RAM SHARMA, R/O VILLAGE THANA, P.O JAMNA, DISTRICT SIRMOUR, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA,
January 6, 2012
KANWAR ABHAY BHADUR SINGH Vs. UNION OF INDIA THROUGH SECRETARY
August 9, 2012
KANWAR SHAMSHER SINGH Vs. STATE OF HIMACHAL PRADESH
August 30, 2012
KAPIL NAYYAR Vs. STATE OF HIMACHAL PRADESH
September 14, 2012
KAPIL SHARMA Vs. STATE OF HIMACHAL PRADESH
August 6, 2012
KAPIL SHARMA S/O SHRI NEK RAM SHARMA Vs. STATE OF HIMACHAL PRADESH
June 1, 2012
KAPOOR CHAND Vs. STATE OF HIMACHAL PRADESH
January 12, 2012
KARAM CHAND Vs. STATE OF H.P.
March 14, 2012
KARAM CHAND Vs. PREM SAGAR MARWAH
November 5, 2012
Karam Chand Vs. State of Himachal Pradesh
April 9, 2012
KARAM DASS Vs. STATE OF HIMACHAL PRADESH
March 16, 2012
KARAM DASS S/O LOBRIA RAM Vs. STATE OF HIMACHAL PRADESH
December 12, 2012
KARAM DASS SON OF SH HISRU RAM Vs. STATE OF H P
August 31, 2012
Karam Singh Vs. Daulat Ram, son of Shri Ramu
June 29, 2012
Karam Singh Vs. State of H.P.
April 17, 2012
KARAN DADHWAL S/O RUSTAM SINGH Vs. STATE OF HIMACHAL PRADESH
November 19, 2012
KARAN J KUMAR Vs. STATE OF HIMACHAL PRADESH
April 26, 2012
KARAN J.KUMAR, SON OF SGHRI AMAR NATH SOOD Vs. STATE OF HIMACHAL PRADESH
June 15, 2012
KARISHAN KUMAR SON OF BAZIR SINGH AND ORS. Vs. LAND ACQUISITION COLLECTOR, HPPWD CENTRAL ZONE MANDI, (HP). AND STATE OF HIMACHAL PRADESH THROUGH SECRETARY HPPWD TO THE GOVERNMENT OF H.P.
July 31, 2012
KARMA PARDHAN Vs. NEW INDIA ASSURANCE COMPANY
January 6, 2012
KARMI DEVI WIFE OF SHRI ASHOK KUMAR Vs. STATE OF H P THROUGH SECRETARY
July 20, 2012
KARNAIL SINGH Vs. STATE OF HIMACHAL PRADESH
November 8, 2012
KARNAIL SINGH Vs. STATE OF HIMACHAL PRADESH
October 17, 2012
KARNIL SINGH Vs. SITA DEVI W/O LATE RATTAN SINGH
March 26, 2012
KARTAR SINGH SON OF KESAR SINGH Vs. BALWANT ALIAS BHAGAT RAM SON OF RAJMAL
March 1, 2012
KARUNA SHANDIL Vs. STATE OF HIMACHAL PRADESH
March 13, 2012
KASHMIR SINGH Vs. STATE OF H P THROUGH PRINCIPAL SECRETARY
August 9, 2012
KASHMIRI DEVI Vs. SHER SINGH
March 19, 2012
Kaushalya Vs. Dehro
April 9, 2012
KAUSHALYA RATHOUR Vs. STATE OF HIMACHAL PRADESH
January 11, 2012
KAUSHLYA DEVI Vs. UNION OF INDIA THROUGH SECRETARY
August 9, 2012
KAUSHLYA DEVI WIDOW OF PARKASH CHAND AND ORS Vs. RIKHI RAM SON OF JAI RAM AND ORS
January 5, 2012
KAVITA KUMARI Vs. STATE OF H.P.
March 19, 2012
KEDAR MANI WIDOW OF LATE SHRI KARAM SINGH Vs. BASU DEV
January 13, 2012
KEHAR SINGH Vs. PREM SHARMA
October 30, 2012
KEHAR SINGH SON OF SHRI JAMEETO RAM, RESIDENT OF VILLAGE DHUNDIARA, PARGNA CHUHAN, DISTRICT CHAMBA, H.P. Vs. STATE OF HIMACHAL PRADESH
September 18, 2012
KESAR SINGH Vs. STATE OF HP
May 21, 2012
KESHAV RAM Vs. HIMACHAL ROAD TRANSPORT CORPORATION
October 5, 2012
KESHAV SINGH S/O LATE SH KARAM SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
June 13, 2012
KESHVA NAND S/O SH. UMA NAND, R/O VILL. MORDHAR, PO SHILLARU, TEH. THEOG, DISTT. SHIMLA, H.P. AND ORS. Vs. STATE OF H.P. THROUGH ITS PRL. SECRETARY (EDUCATION), TO THE GOVT. OF H.P. SHIMLA-2,
June 13, 2012
KEWAL KRISHAN Vs. STATE OF HIMACHAL PRADESH
May 21, 2012
KEWAL KRISHAN S/O SH. RAM DASS, R/O MION, TEHSIL Vs. STATE OF HIMACHAL PRADESH
March 13, 2012
KEWAL RAM SON OF LATE SH. HIRA SINGH, RESIDENT OF VILLAGE & POST OFFICE DEOT, TEHSIL CHOPAL, DISTRICT SHIMLA, H.P. Vs. STATE OF HIMACHAL PRADESH
January 4, 2012
KEWAL SINGH, S/O SHRI ROSHAN LAL, R/O VPO SANGHNAI, TEHSIL AMB, DISTRICT UNA, H.P. Vs. STATE OF HIMACHAL PRADESH
November 2, 2012
KHAJAN CHAND S/O SH PARMA RAM Vs. STATE OF HIMACHAL PRADESH
June 20, 2012
KHALILUL REHMAN, RETIRED P.T.I. SON OF LATE SH. ABDUL RAHIM, RESIDENT OF MOHALLA HARIPUR, NAHAN, DISTRICT SIRMAUR, H.P. AND ORS. Vs. SH. ASHRAF ALI SON OF SH. ABDUL REHMAN AND ORS.
June 12, 2012
KHEM RAJ Vs. STATE OF HIMACHAL PRADESH
February 29, 2012
KHEMKARAN Vs. STATE OF HIMACHAL PRADESH
October 30, 2012
KHIMA RAM Vs. MAST RAM, VIJAY KUMAR, RAVI, HARIMAN ALL
January 13, 2012
KHOOB RAM Vs. STATE OF HIMACHAL PRADESH
July 16, 2012
KHUB RAM S/O TULA RAM Vs. VIJAY KUMAR S/O SHIV RAM
September 13, 2012
KHUB SINGH CHANDEL Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
July 30, 2012
KIKKAR SINGH Vs. STATE OF HIMACHAL PRADESH
October 4, 2012
KIKRO RAM Vs. STATE OF HIMACHAL PRADESH
March 21, 2012
KIRAN BALA Vs. STATE OF HIMACHAL PRADESH
February 28, 2012
KIRAN KUMARI D/O SH YASHWANT SINGH Vs. H P UNIVERSITY THROUGH ITS REGISTRAR SUMMERHILL
August 7, 2012
KIRAN KUMARI WIFE OF SHRI SURESH KUMAR Vs. YOG RAJ SHARMA, SON OF SHRI SHAM LAL
June 25, 2012
KIRAN VERMA Vs. STATE OF H.P.
March 5, 2012
KIRPA RAM Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
June 19, 2012
KIRPA RAM Vs. STATE OF HIMACHAL PRADESH
May 29, 2012
KIRPAL SINGH Vs. STATE OF H.P.
March 21, 2012
KISHAN CHAND Vs. JOG RAJ
July 11, 2012
KISHAN CHAND Vs. SITA RAM
December 11, 2012
KISHAN CHAND SON OF SHRI GEHARU RAM, RESIDENT OF TALOGI, PATI KHARAHAL, KOTHI KIAS, TEHSIL AND DISTRICT KULLU, H.P. Vs. STATE OF HIMACHAL PRADESH
August 7, 2012
KISHAN SINGH Vs. JAWAHAR SINGH AND OTHERS
December 1, 2012
KISHORE KUMAR Vs. STATE OF HIMACHAL PRADESH
July 6, 2012
KISHORE SINGH Vs. KARAM CHAND
December 7, 2012
KISHORI LAL Vs. HIMACHAL ROAD TRANSPORT CORPORATION
May 15, 2012
KISHORI LAL Vs. STATE OF HIMACHAL PRADESH
March 5, 2012
KISHORI LAL Vs. STATE OF HIMACHAL PRADESH
July 30, 2012
KISHORI LAL SON OF SHRI MAUZI RAM Vs. STATE OF HIMACHAL PRADESH
June 16, 2012
KOHINOOR APARTMENTS, KALKAJI EXTENSION, NEW DELHI Vs. SMT. DAYAWANTI WIFE OF LATE SH. RADHA KRISHAN
March 7, 2012
KOKLA DEVI W/O SH. UTTAM SINGH VERMA, R/O VILLAGE SANVI Vs. UTTAM SINGH VERMA, S/O LATE SH. PURAN DASS
March 13, 2012
KRISHAN CHAND Vs. STATE OF H.P.
June 14, 2012
KRISHAN CHAND Vs. HIMACHAL PRADESH HORTICULTURAL PRODUCE MARKETING AND PROCESSING CORPORATION LIMITED
March 14, 2012
KRISHAN CHAND Vs. BHAKHRA BEAS MANAGEMENT
May 21, 2012
Krishan Chand alias Sambhu Vs. State of Himachal Pradesh
August 29, 2012
KRISHAN DASS S/O LATE SH. INDER, PERMANENT RESIDENT OF VILLAGE JIANA, TEHSIL AND DISTRICT HAMIRPUR, H.P. Vs. SMT. GYATRI DEVI, W/O SH. SHAKTI CHAND AND ORS.
November 9, 2012
KRISHAN DEV SAHANI SON OF SHRI AMAR NATH, RESIDENT OF KHARIRI, TEHSIL SUNDERNAGAR, DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH
November 6, 2012
KRISHAN KANT Vs. PARDEEP KUMAR SAINI
March 7, 2012
KRISHAN KUMAR SHARMA Vs. STATE OF HP
July 2, 2012
KRISHAN LAL Vs. STATE OF H P
July 9, 2012
KRISHAN LAL Vs. STATE OF HIMACHAL PRADESH
July 10, 2012
KRISHAN LAL Vs. STATE OF HIMACHAL PRADESH
October 29, 2012
KRISHAN LAL Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
August 8, 2012
KRISHAN LAL Vs. STATE OF HIMACHAL PRADESH
December 5, 2012
KRISHAN LATA Vs. VIPAN CHAND
July 16, 2012
KRISHAN SINGH JAMWAL Vs. STATE OF HIMACHAL PRADESH
September 24, 2012
KRISHNA THAKUR Vs. HIMACHAL ROAD TRANS CORPN
March 2, 2012
KRISHNI DEVI WD/O LATE SH BAKSHI RAM Vs. CHIEF SECRETARY GOVERNMENT OF HIMACHAL PRADESH
June 21, 2012
KULBHUSHAN, SON OF RAM SARAN AND ORS Vs. SATYA DEVI, WIFE OF SARNU AND ORS
October 9, 2012
Kuldeep Vs. Mohar Mahesh Construction Pvt. Ltd.
March 21, 2012
KULDEEP CHAND Vs. STATE OF HIMACHAL PRADESH
September 5, 2012
KULDEEP CHAND SOOD Vs. RAM GOPAL SOOD SON OF LATE JAI KARAN SOOD AND ORS
November 21, 2012
KULDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
January 2, 2012
KULDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
September 5, 2012
KULDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
November 5, 2012
KULDEEP KUMAR, SON OF SHRI GULAB CHAND Vs. STATE OF H P AND ORS
March 9, 2012
KULDEEP SHARMA Vs. HIGH COURT OF HIMACHAL PRADESH
July 19, 2012
KULDEEP SHARMA Vs. STATE OF HIMACHAL PRADESH
July 17, 2012
KULDEEP SINGH Vs. STATE OF HIMACHAL PRADESH
May 22, 2012
KULDEEP SINGH Vs. H.M.G.F. HIRE PURCHASE PVT. LTD
October 11, 2012
KULDIP CHAND Vs. STATE OF HIMACHAL PRADESH
October 11, 2012
KULDIP KRISHAN SUD SON OF SHRI DWARKA NATH SOOD Vs. GULMOHAR TOURIST COMPLEX HOLIDAY HOME LTD
January 5, 2012
KULDIP KUMAR SON OF BADRI NATH AND ORS Vs. STATE OF H P
September 3, 2012
KULWANT SINGH Vs. STATE OF H.P.
January 20, 2012
KULWANT SINGH S/O SH PHOOLA RAM VPO BARAGRAN Vs. STATE OF HP
June 29, 2012
KULWINDER SINGH Vs. ASHA CHAUHAN
March 27, 2012
KUMAR S/O. SH. RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH
March 14, 2012
KUMARI MALTI SOOD AND ORS Vs. UNION OF INDIA
April 10, 2012
KUMARI REKHA JASWAL DAUGHTER OF SH SUNDER SINGH JASWAL Vs. STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY
August 16, 2012
KUMARI SUCHETTA, DAUGHTER OF SH. SUKHDEV SHARMA, R/O VILLAGE BALEHRA, POST OFFICE GARLI, TEHSIL RAKKAR, DISTRICT KANGRA, (H.P.) Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY HOME TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA
November 12, 2012
KUNDAN LAL S/O SHRI HIMAR RAM Vs. KHOOB CHAND S/O SHRI GAURI
June 18, 2012
KUNTA DEVI W/O KEHAR SINGH Vs. STATE OF HIMACHAL PRADESH
October 12, 2012
KURBAN Vs. STATE OF H P
July 12, 2012
KUSHAL ALIAS SHALU AND ORS Vs. NARCOTIC CONTROL BUREAU AND ORS
November 6, 2012
KUSHAL KUMAR Vs. STATE OF HIMACHAL PRADESH
July 5, 2012
KUSHAL SINGH Vs. STATE OF H.P
March 7, 2012
KUSUM CHAND MAHANT SON OF SHRI DURGA DASS MAHANT Vs. STATE OF HIMACHAL PRADESH
June 16, 2012
KUSUM KUMARI Vs. KRISHAN KUMAR
July 25, 2012
KUSUM LATA D/O. SH. CHATRO RAM SHARMA, R/O. VPO MEHLA, TEHSIL & DISTRICT CHAMBA, H.P. Vs. STATE OF H.P. THROUGH ITS SECRETARY EDUCATION TO THE GOVT. OF H.P.
March 3, 2012
LABDI RAM SON OF KHANGAR RAM Vs. STATE OF HIMACHAL PRADESH
May 23, 2012
LABH SINGH Vs. STATE OF H P
July 3, 2012
LABOUR COMMISSIONER Vs. DHARAM PAL
February 28, 2012
LABOUR COMMISSIONER, DEPARTMENT OF LABOUR AND EMPLOYMENT, HIMACHAL PRADESH, SHIMLA-1 AND LABOUR AND CONCILIATION OFFICER, SHIMLA ZONE SHIMLA, H.P. Vs. SH. NAND LAL S/O SHRI SHOK RAM RAM, R/O VILLAGE KANGAR, P.O SUNI, DISTRICT SHIMLA, H.P.,
March 29, 2012
LABOUR COMMISSIONER,DEPARTMENT OF LABOUR AND EMPLOYMENT,.HP Vs. TEJ RAM, S/O SHRI LUMCHA RAM,HP
March 29, 2012
LACHHO DEVI Vs. STATE OF HIMACHAL PRADESH
October 1, 2012
LAJJA RAM SON OF RELU RAM AND ORS Vs. STATE OF H P AND ORS
January 2, 2012
Lal Chand Vs. Dhian Singh
October 24, 2012
LAL HUSSAIN SON OF SHRI GULAB DEEN Vs. STATE OF H P THROUGH PRINCIPAL SECRETARY
July 26, 2012
LAL SINGH S/O SURTO AND ORS. Vs. MOHAR SINGH S/O KUMBIA, RESIDENT OF VILLAGE KELVI DAHAR, SUBTEHSIL RONHAT, TEHSIL SHILLAI, DISTRICT SIRMOUR, H.P.
March 12, 2012
LALIT MOHAN Vs. ENGINEER-IN-CHIEF HPPWD NIRMAN BHAWAN NIGAM VIHAR
July 6, 2012
LALIT VERMA Vs. HEMA SHARMA
March 29, 2012
LALITA SHARMA Vs. STATE OF HIMACHAL PRADESH
January 9, 2012
LALLU ABRAHIM Vs. STATE OF HP
May 22, 2012
LAXHMAN DASS Vs. STATE OF HIMACHAL PRADESH
July 23, 2012
LAXMAN SINGH Vs. STATE OF HIMACHAL PRADESH
November 7, 2012
Laxmi Chand Duggal Vs. Jai Inder Kumar
May 14, 2012
LAXMI DASS SON OF SHRI CHET RAM, RESIDENT OF VILLAGE DAROLI, P.O. KARYALI, TEHSIL SUNI, DISTT. SHIMLA (HP) Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY (PWD) TO THE GOVT. OF HIMACHAL PRADESH,
January 10, 2012
LAXMI DEVI Vs. THE HIMACHAL PRADESH HORTICULTURAL PRODUCE MARKETING AND PROCESSING CORPORATION LTD.
December 10, 2012
LAXMI DUTT Vs. STATE OF HIMACHAL PRADESH
July 2, 2012
LAXMI SINGH Vs. THE MANAGING DIRECTOR
July 25, 2012
LEELA DEVI Vs. STATE OF HP
July 23, 2012
LEELA DEVI WIFE OF, Vs. MADAN LAL SON OF MAHLOO RAM AND ORS.
March 3, 2012
LEELA DUTT Vs. THE STATE OF HIMACHAL PRADESH
March 21, 2012
LEHAR SINGH Vs. UNION OF INDIA
October 16, 2012
LEKH RAJ Vs. STATE OF H.P
January 5, 2012
LEKH RAJ Vs. STATE OF HIMACHAL PRADESH
January 6, 2012
LEKH RAJ ALIAS LEKHU Vs. STATE OF HIMACHAL PRADESH
September 4, 2012
LEKH RAJ RANA (LECTURER) Vs. STATE OF HIMACHAL PRADESH
March 22, 2012
LEKH RAJ SHARMA Vs. STATE OF HIMACHAL PRADESH
January 13, 2012
LEKH RAJ SON OF RAM SINGH COOK Vs. YS PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY
April 26, 2012
LEKH RAM Vs. HEERA PARKASH
July 9, 2012
LEKH RAM VERMA SON OF KRISHAN DASS VERMA Vs. STATE OF HIMACHAL PRADESH THROUGH CHIEF SECRETARY
May 1, 2012
LIAQ RAM SHARMA Vs. STATE OF HIMACHAL PRADESH
January 2, 2012
LILA VILAS SHARMA S/O MANSUKH RAM Vs. NARENDER PAL SHARMA S/O BANSI LAL SHARMA AND ORS
August 29, 2012
LOK NATH SON OF SH DHARNI DHAR Vs. HP STATE ELECTRICITY BOARD LTD
August 23, 2012
M.C. KAUSHIK, DEPUTY DIRECTOR OF HORTICULTURE (RETIRED) Vs. STATE OF HIMACHAL PRADESH AND OTHERS
March 5, 2012
M.S. JAMWAL Vs. OM PARKASH
March 28, 2012
M.S. THAKUR Vs. SATLUJ JAL VIDYUT NIGAM
October 12, 2012
M/S NEW LIGHT BUS SERVICE Vs. STATE OF H P
August 3, 2012
M/S ORIENTAL INSURANCE COMPANY, DIVISIONAL OFFICER, MYTH ESTATE, KAITHU, SHIMLA-171 003, THROUGH SHRI B.S. NEGI, ITS SENIOR DIVISIONAL MANAGER Vs. SMT. SHANTI DEVI, WIFE OF SHRI ATTAR CHAND,
March 21, 2012
M/S UNA HIGHWAYS BUS SERVICE, THROUGH ITS PROP. SMT. SAVITA PRASHWER W/O SH. RAJESH PRASHER, R/O PHASE-III HOUSE NO. -II/51 RAKKAR COLONY UNA, DISTT. UNA, (HP) Vs. SECRETARY (TRANSPORT) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA- 171002,
March 14, 2012
M/S. JONY ICE CANDY Vs. HEM RAJ
December 6, 2012
M/S. PANNA LAL AND SONS THROUGH SHRI PUSHPINDER KUMAR AND SHRI ARUN KUMAR, S/O LATE SHRI PARMESHWARI DASS, 4TH FLOOR, BUILDING NO. 139-140, LOWER BAZAAR, SHIMLA Vs. SHRI ARUN KUMAR SON OF SHRI KHEM CHAND,
March 14, 2012
M/S. UNA HIGHWAYS BUS SERVICE THROUGH ITS PROPRIETOR SMT. SAVITA DEVI, W/O. SH. RAJESH KUMAR PRASHER HAVING OFFICE OPPOSITE TO NEW BUS STAND ON UNA-NANGAL ROAD, UNA, OWNER OF BUS NO. HP - 67-7550 Vs. BABU RAM S/O. SOHAN SINGH,
March 1, 2012
MADAN KUMAR Vs. VEENA KUMARI
July 6, 2012
MADAN LAL Vs. STATE OF HIMACHAL PRADESH
November 7, 2012
MADAN LAL SHARMA Vs. H.P. KHADI
July 11, 2012
MADAN LAL, PRESENTLY WORKING AS LANGUAGE TEACHER GOVT. SENIOR SECONDARY SCHOOL, KILLAR(PANGI) TEHSIL AND DISTRICT CHAMBA Vs. THE STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (EDUCATION) TO THE GOVT. OF H.P., SHIMLA,
March 22, 2012
MADAN SINGH CHANDEL Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL
August 8, 2012
MADHU Vs. STATE OF H P
July 6, 2012
MADHU SOODAN Vs. STATE OF H.P.
March 1, 2012
MADHULESH KUMAR SHISHODIA, S/O DALBIR SINGH Vs. ASSISTANT REGISTRAR, COOPERATIVE SOCIETIES, GANJ B
August 28, 2012
MADHVI Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
August 17, 2012
MAHESH C. PURI Vs. P.C. KAPOOR
November 19, 2012
MAHESH KUMAR Vs. STATE OF HIMACHAL PRADESH
July 17, 2012
MAHESH PATHANIA Vs. STATE OF H.P.
September 4, 2012
MAHESH PRASAD SON OF SHRI DURGA PRASA Vs. STATE OF H P THROUGH SECRETARY EDUCATION, TO THE GOVT OF HP
July 27, 2012
MAHINDER KAUR Vs. THE STATE OF HIMACHAL PRADESH, THE EXECUTIVE ENGINEER, KASAULI DIVISION, HPPWD AND THE ASSISTANT ENGINEER, NALAGARH, SUB-DIVISION, HPPWD
December 10, 2012
MAHINDER SINGH, S/O SHRI KARCHAN SINGH, RESIDENT OF VILLAGE REE, POST OFFICE SWAHAN, PS KOT, SUB-TEHSIL SHREE NAINA DEVIJEE, DISTRICT BILASPUR (HIMACHAL PRADESH) Vs. STATE OF HIMACHAL PRADESH
March 3, 2012
MALINI PATHAK WIFE OF SHRI SANJEEV PATHAK Vs. STATE OF HIMACHAL PRADESH
September 21, 2012
MAM CHAND Vs. KESHO RAM
May 11, 2012
MAMTA DEVI DAUGHTER OF SHRI BALAK RAM, PRESENTLY POSTED AS DRAWING TEACHER Vs. STATE OF HIMACHAL PRADESH THROUGH
March 12, 2012
MAMTA DEVI W/O MOHAN LAL Vs. STATE OF HIMACHAL PRADESH
March 5, 2012
MAMTA DEVI WIFE OF SH.DINESH KUMAR Vs. DINESH KUMAR SON OF SH.CHUNI LAL
June 14, 2012
MAN BAHADUR, SON OF SHRI DAMODAR THAPA Vs. STATE OF HIMACHAL PRADESH
June 14, 2012
MAN DASS Vs. STATE OF H.P.
March 7, 2012
MAN MOHINI SHARMA AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
December 5, 2012
MAN SINGH Vs. STATE OF H.P. SECRETARY (EDUCATION) TO THE GOVT. OF H.P., SHIMLA
February 29, 2012
MAN SINGH Vs. ASSISTANT ENGINEER, HP PWD, SUB DIVISION, KARSOG, DISTRICT MANDI, H.P.
January 3, 2012
MAN SINGH Vs. STATE OF HIMACHAL PRADESH
October 31, 2012
MANDEEP WIDOW OF RAJENDER KUMAR AND ORS Vs. STATE OF H P AND ORS
January 2, 2012
MANESHWAR SINGH S/O SH ATTAR SINGH RESIDENT OF VILLAGE SHIROLI Vs. STATE OF H P
May 31, 2012
MANGAT RAM Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
September 4, 2012
MANGAT RAM Vs. H.P. STATE FOREST DEVELOPMENT CORPORATION LTD.
July 25, 2012
MANGAT RAM CHAUHAN SON OF JAI RAM CHAUHAN Vs. UNION OF INDIA
November 1, 2012
MANGE RAM SON OF SH. PRITAM SINGH Vs. HEM LATA BANSAL
September 4, 2012
MANISHA SHARMA Vs. PREM CHAND SHARMA
April 20, 2012
MANJEET SINGH Vs. STATE OF H P
October 29, 2012
MANJEET SINGH SON OF SHRI GAREEV SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY
September 6, 2012
MANJEEV MEHTA, S/O THAKUR DASS MEHTA Vs. STATE OF HIMACHAL PRADESH
October 4, 2012
MANJIT KUMAR Vs. INTELLIGENCE OFFICER
May 22, 2012
MANJIT SINGH Vs. RAJINDER SINGH
December 31, 2012
MANJU SOOD Vs. STATE OF H.P.
January 12, 2012
MANJU SOOD Vs. VIJAY KUMAR GOYAL
September 6, 2012
MANMOHAN BAHADUR SAINI Vs. STATE OF HIMACHAL PRADESH
October 19, 2012
MANMOHAN BRAMTA Vs. STATE OF HIMACHAL PRADESH
September 27, 2012
MANMOHAN GAUTAM Vs. STATE OF HIMACHAL PRADESH
August 6, 2012
MANMOHAN SINGH S/O SHRI JASWANT SINGH Vs. STATE OF HIMACHAL PRADESH
June 21, 2012
MANOHAR CHAND S/O SH KESHAV RAM Vs. H P STATE ELECTRICITY BOARD LIMITED
July 10, 2012
MANOHAR LAL S/O SH. SHANKAR LAL R/O VILLAGE THAN, P.O. MAMLIG, TEHSIL KANDAGHAT, DISTRICT SOLAN, H.P. Vs. SURINDER VERMA S/O SH. K.R. VERMA, R/O VILLAGE NEEN, P.O. DURGAPUR, TEHSIL SUNNI, DISTRICT SHIMLA, H.P.
March 14, 2012
MANOHAR SINGH Vs. STATE OF H P
July 3, 2012
MANOHARSINGH Vs. STATE OF H P
May 2, 2012
MANOJ KUMAR Vs. STATE OF HIMACHAL PRADESH
June 1, 2012
MANOJ KUMAR Vs. STATE OF HIMACHAL PRADESH
November 27, 2012
MANOJ KUMAR S/O SH NEGI RAM Vs. STATE OF H P
June 25, 2012
MANOJ KUMAR SON OF DESH RAJ SHARMA AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
January 6, 2012
MANOJ KUMAR, S/O LATE SH. NIKKA MAL, R/O E-10, HAKKIKAT NAGAR, SAHARANPUR (UP), SH. AMIT Vs. NAVITA CHUG, D/O LATE SH. OM PARKASH
March 15, 2012
MANOJ KUMAR, S/O LATE SH.PUSHOTTAM LAL THROUGH HIS NEXT FRIEND GURCHARAN SINGH, S/O SH. NARAYAN SINGH, R/O VILLAGE TIHAL, P.O. DHASOLI, TEHSIL JWALI, DISTRICT KANGRA, H.P. Vs. STATE OF H.P.
March 12, 2012
MANPREET KAUR Vs. STATE OF HIMACHAL PRADESH
January 9, 2012
MARK HEGEDUS Vs. STATE OF HIMACHAL PRADESH
July 24, 2012
MAST RAM Vs. STATE OF HIMACHAL PRADESH
November 8, 2012
MASTER ANIL KUMAR Vs. ISHWAR LAL
January 4, 2012
MASTU Vs. KABLI
May 17, 2012
MATEHAR CO-OPERATIVE SERVICE SOCIETY LTD. Vs. STATE OF HIMACHAL PRADESH
November 7, 2012
MATHI DEVI Vs. STATE OF HIMACHAL PRADESH
May 21, 2012
MATHRA WIDOW OF SHRI TEK CHAND GUPTA Vs. STATE OF HIMACHAL PRADESH
June 25, 2012
MATHURA Vs. STATE OF H P
October 9, 2012
MAULANA MUMTAZ AHMED QUASMI SON OF LATE HAKIM FAQUIRULLAH Vs. CNN IBN 7 GLOBAL BROADCAST NEWS LTD.
May 7, 2012
MAZID DEEN Vs. HPSEB LIMITED
July 16, 2012
MEENA CHAKORBORTY Vs. FEDERAL MOGUL BEARING INDIA LTD.
September 3, 2012
MEENA KUMARI DAUGHTER OF SHRI NAROTAM CHAND Vs. STATE OF H P THROUGH SECRETARY EDUCATION GOVT OF H P
August 21, 2012
MEENA NEGI WIFE OF SH WANGCHOO NEGI Vs. STATE OF HIMACHAL PRADESH
June 21, 2012
MEERA DEVI Vs. DAYA RAM
July 6, 2012
MEERA DEVI Vs. THE STATE OF H.P.
January 4, 2012
MEERA DEVI WIFE OF SH. DEEP CHAND VILLAGE SHEEL, PO DEEM, TEHSIL NIRMAND Vs. DEPUTY COMMISSIONER KULLU, DISTRICT KULLU, HP
March 21, 2012
MEERA VERMA Vs. MARKET COMMITTEE SHIMLA AND KINNAUR
July 23, 2012
MEGH RAJ Vs. STATE OF H.P.
November 7, 2012
MEGH SINGH Vs. H P STATE FOREST DEVELOPMENT CORPORATION LIMITED
August 22, 2012
MEHAR CHAND Vs. STATE OF HIMACHAL PRADESH
July 10, 2012
MEHAR CHAND Vs. RAM LAL
May 8, 2012
MEHAR CHAND Vs. DEV RAJ
May 29, 2012
MEHAR CHAND S/O SHRI JAUNDU RAM Vs. BIDHI CHAND S/O SHRI BAKSHI RAM
June 11, 2012
MEHAR CHAND SON OF SANT RAM, RESIDENT OF BHOJPUR, SUNDERNAGAR, DISTRICT MANDI, HIMACHAL PRADESH Vs. BHADAR SON OF SH. SHANKAR, RESIDENT OF CHOWK, TEHSIL SUNDERNAGAR, DISTRICT MANDI, HIMACHAL PRADESH
June 14, 2012
MEHAR CHAND SON OF SH NEESH RAM Vs. STATE OF HIMACHAL PRADESH THROUGH THE PRINCIPAL
July 30, 2012
MEHAR SINGH Vs. H.P. ROAD TRANSPORT CORPORATION
October 7, 2012
MEHAR SINGH S/O SH SUDU RAM Vs. STATE OF HIMACHAL PRADESH
June 12, 2012
MEHAR SINGH S/O SUDU RAM Vs. STATE OF H P
May 4, 2012
MEHAR SINGH, SON OF SH. PASHORI LAL, R/O VILLAGE BEHRA, TEHSIL AMB, DISTRICT UNA HP Vs. SURJEET SON OF SH. DESH RAJ, R/O VILLAGE BEHRA, TEHSIL AMB, DISTRICT UNA HP
July 19, 2012
MELA RAM S/O SH. HUKMI V.P.O. KULAG, TEHSIL CHOPAL, DISTRICT SHIMLA, H.P. Vs. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (RURAL DEVELOPMENT AND PANCHAYATI RAJ) TO THE GOVERNMENT OF HIMACHAL PRADESH SHIMLA,
February 10, 2012
MESSRS GIAN CHAND AND SONS THROUGH SH. PADAM CHAND Vs. JOGINDER KAUR,W/O SHRI JOGINDER SINGH
September 24, 2012
MILAP CHAND Vs. RAJ KUMAR
December 6, 2012
MINTU Vs. STATE OF HIMACHAL PRADESH
April 2, 2012
MIRJA RAM, SON OF SHRI NIHALU, RESIDENT OF VILLAGE AND P.O. RAKHOH, TEHSIL SARKAGHAT, DISTRICT MANDI, H.P., THROUGH HIS GENERAL POWER OF ATTORNEY, HIS SON SH. DHARAM CHAND Vs. SECRETARY (FINANCE), H.P. GOVERNMENT, SHIMLA AND ORS.
June 1, 2012
MISS. RITU RANI DAUGHTER OF SHRI KUSHAL SINGH, RESIDENT OF VILLAGE AND PO BHADSALI, TEHSIL AND DISTT. UNA, H.P. Vs. STATE OF H.P. THROUGH ITS SECRETARY (COOPERATION) TO THE GOVT. OF HIMACHAL PRADESH, AT SHIMLA AND OTHERS
March 21, 2012
MITTAL LIMES AND CHEMICALS Vs. SUKH DEV SINGH GILL
September 3, 2012
MK MIGLANI Vs. HIMUDA
May 10, 2012
MOHAN BAG Vs. STATE OF HIMACHAL PRADESH
November 27, 2012
MOHAN LAL Vs. H P STATE ELECTRICITY BOARD LIMITED
July 6, 2012
MOHAN LAL Vs. STATE OF H P
July 2, 2012
MOHAN LAL Vs. STATE OF HIMACHAL PRADESH
July 20, 2012
MOHAN LAL Vs. STATE OF H.P.
June 13, 2012
MOHAN LAL CHAUHAN Vs. STATE OF H.P.
January 6, 2012
MOHAN LAL SON OF SHRI MANGAT RAM AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
March 9, 2012
MOHAN LAL, S/O SHRI NANAK CHAND, R/O VILLAGE NANDPUR, TEHSIL AMB Vs. ANANT RAM, S/O SHRI ACHHAR RAM, AND KUSHAL KUMAR
March 22, 2012
MOHAN MEAKIN LIMITED Vs. PRESIDENT MOHAN MEAKINS
May 2, 2012
MOHAN MEAKIN LIMITED SOLAN BREWERY SOLAN Vs. PRESIDENT MOHAN MEAKINS STAFF UNION
June 1, 2012
MOHAN SINGH, S/O HARI NAND AND ORS Vs. STATE OF HIMACHAL PRADESH
August 28, 2012
MOHAR SINGH S/O SHRI PANU RAM, VILLAGE LOHANDHAR, P.O. MANJHOLI, TEHSIL CHOPAL, DISTRICT SHIMLA, H.P. Vs. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (RURAL DEVELOPMENT AND PANCHAYATI RAJ) TO THE GOVERNMENT OF HIMACHAL PRADESH SHIMLA,
February 10, 2012
MOHD MARGUB SON OF MOHD MAHBOOB Vs. STATE OF HIMACHAL PRADESH
January 6, 2012
MOHD SALIM ALIAS SALIM S/O NASIRUDIN Vs. STATE OF H P
June 26, 2012
MOHD. SON OF SH.BASIR MOHDQ Vs. HPSEB LIMITED THROUGH ITS CHIEF EXECUTIVE
October 11, 2012
MOHENDER SINGH S/O SHRI SHYAM SINGH Vs. STATE OF H P
June 19, 2012
MOHINDER KUMAR CHAUHAN Vs. STATE OF HIMACHAL PRADESH
April 26, 2012
MOHINDER PAL ALIAS BITOO SON OF SHRI JANAK DASS Vs. STATE OF HIMACHAL PRADESH
March 19, 2012
MOHINDER PAL GROVER Vs. STATE OF H.P.
December 5, 2012
MOHINDER PAL, SON OF LATE SHRI RAMU RAM Vs. STATE OF H.P
June 15, 2012
MOHINDER SINGH Vs. STATE OF HIMACHAL PRADESH
December 26, 2012
MOHINDER SINGH GULERIA Vs. STATE OF HIMACHAL PRADESH
January 13, 2012
MOHINDER SINGH S/O SHRI KALU RAM, R/O SASHEER, TEHSIL SARKAGHAT, DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH
March 6, 2012
MOHINDER VERMA Vs. STATE OF HIMACHAL PRADESH
September 21, 2012
MOHINDRU MACHINERY STORE AND ORS Vs. ROOP KUMAR, S/O GAURI SHANKAR AND ORS
August 29, 2012
MOHIT NANDA Vs. STATE OF HIMACHAL PRADESH
May 28, 2012
MOLIKA MINHAS Vs. STATE OF HIMACHAL PRADESH
December 19, 2012
MOLU RAM THAKUR Vs. STATE OF HIMACHAL PRADESH
January 31, 2012
MONICA TOMAR Vs. YASHWANT SINGH PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY
January 13, 2012
MONIKA GULERIA Vs. STATE OF HIMACHAL PRADESH
September 6, 2012
MOOL RAJ SON OF SHRI DES RAJ, RESIDENT OF VILLAGE JSSOOR, TEHSIL NURPUR, DISTRICT KANGRA HP Vs. SH. GOVIND SINGH PATHANIA, ADOPTED SON OF LATE SHRI HARNAM SINGH, RESIDENT OF VILLAGE JASSOOR, TEHSIL NURPUR, DISTRICT KANGRA (HP) AND OTHERS
July 16, 2012
MOREPEN LABORATORIES LTD Vs. H P STATE ELECTRICITY BOARD
August 30, 2012
MOTI LAL Vs. STATE OF HIMACHAL PRADESH
October 12, 2012
MOTI RAM Vs. H P STATE ELECTRICITY BOARD LIMITED
July 18, 2012
MOTI RAM AND ORS Vs. RANBIR SINGH S/O LEKH RAJ AND ORS
October 3, 2012
MOTI RAM SON OF SH. CHHAJA RAM Vs. HPSEB THE HPSEB LTD THROUGH ITS CHIEF EXECUTIVE
October 11, 2012
Mridul Thakur Vs. Pallvi Thakur (minor aged 13 years) through her mother
July 9, 2012
MRIDUL THAKUR Vs. Y S PARMAR UNIVERSITY OF HORTICULTURE & FORESTRY
July 9, 2012
MS. POOJA SHARMA, DAUGHTER OF SH. J.D. SHARMA, RESIDENT OF PEACE COTTAGE, TUTI KANDI, SHIMLA, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH
March 13, 2012
MUKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
December 1, 2012
MUKESH KUMAR S/O MITHU SINGH Vs. STATE OF HIMACHAL PRADESH
April 3, 2012
MUKESH THAKUR Vs. STATE OF HIMACHAL PRADESH
November 26, 2012
MUKESH THAKUR SON OF SH INDER SINGH Vs. STATE OF H P
June 18, 2012
MUKHTYAR KHAN Vs. STATE OF HIMACHAL PRADESH
January 3, 2012
MULAKH RAJ Vs. STATE OF H.P.
March 12, 2012
MULE RAM AND ORS Vs. KRISHAN SINGH
December 7, 2012
MUNICIPAL COUNCIL CHAMBA Vs. HANS RAJ SON OF SHRI CHHURU RAM
June 14, 2012
MUNISH KUMAR Vs. STATE OF HIMACHAL PRADESH, THROUGH SECRETARY
September 3, 2012
MUNISH KUMAR SON OF SH. MEHAR CHAND, RESIDENT OF VILLAGE AND PO MUMTA, TEHSIL AND DISTRICT KANGRA, H.P. Vs. STATE OF H.P.
December 7, 2012
Munish Mehra Vs. State Bank of India
July 23, 2012
MUNSHI RAM S/O LATE SHRI NARIAN SINGH Vs. ANANT RAM S/O SH DASAURIA RAM
May 30, 2012
MURTI RAM SON OF BHURU RAM Vs. SITA RAM AND ORS
October 12, 2012
MUSTAQ DIN SON OF NASIRUDIN Vs. STATE OF HIMACHAL PRADESH
June 18, 2012
MUVASHAR HASSAN Vs. STATE OF HIMACHAL PRADESH
September 12, 2012
N K VAIDYA RETD SON OF SH P C VAIDYA Vs. STATE OF H P THROUGH ITS SECRETARY
May 30, 2012
N.P. THAKUR Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY, URBAN
September 4, 2012
NAGESHWARI DEVI WIFE OF PURAN CHAND Vs. STATE OF HIMACHAL PRADESH
May 1, 2012
NAGO DEVI Vs. STATE OF HIMACHAL PRADESH
March 22, 2012
NAGO DEVI Vs. STATE OF H.P.
March 19, 2012
NAIN SINGH Vs. STATE OF HIMACHAL PRADESH
March 9, 2012
NAIN SINGH SON OF SHRI KALIA ALIAS KALI RAM AND ORS. Vs. STATE OF HIMACHAL PRADESH, THROUGH SECRETARY (RURAL DEVELOPMENT & PANCHAYATI RAJ), TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
January 13, 2012
NALINAKSHANA KOLANGARDATH Vs. AVRON CHEMICALS PVT. LIMITED
August 6, 2012
NANAK CHAND ALIAS NANU, SON OF SHRI DESH RAJ, R/O MOHTLI RAMP, P.S. & TEHSIL INDORA, DISTRICT KANGRA, H.P. Vs. STATE OF HIMACHAL PRADESH
July 31, 2012
NANAK CHAND JINDANI Vs. STATE OF HIMACHAL PRADESH
December 19, 2012
NANAK SINGH SON OF BABU RAM AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
September 11, 2012
NAND LAL Vs. STATE OF HIMACHAL PRADESH
July 3, 2012
NAND LAL Vs. STATE OF HIMACHAL PRADESH
May 9, 2012
NAND LAL Vs. SANJAY KUMAR AND ORS.
October 1, 2012
NAND LAL SON OF AMAR SINGH Vs. HP STATE CIVIL SUPPLIES CORPORATION LTD
April 26, 2012
NAND LAL SON OF SHRI SHANKAR LAL Vs. STATE OF HIMACHAL PRADESH
June 21, 2012
NAND RAM Vs. STATE BANK OF INDIA
July 23, 2012
NAND SINGH, S/O SH. RATTAN SINGH Vs. STATE OF HIMACHAL PRADESH
September 20, 2012
NAR BAHADUR Vs. STATE OF H.P.
June 4, 2012
NAR SINGH DASS Vs. UNION OF INDIA
December 11, 2012
NARAIN DASS NAIK Vs. STATE OF HIMACHAL PRADESH
April 26, 2012
NARAIN DUTT SON OF SATYA NAND Vs. Y S PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY NAUNI
December 6, 2012
NARAIN KUMAR Vs. DADAHU GRAM SEWA SAMITI
May 9, 2012
NARAIN SINGH S/O LATE SARAN DASS VILL. DHAR, P.O. JAROL, TEHSIL THUNAG, DISTT. MANDI, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (FOREST) TO THE GOVT. OF H.P. AT SHIMLA, H.P. AND PR. CHIEF CONSERVATOR OF FOREST, SHIMLA, H.P.
February 28, 2012
NARAYAN DASS Vs. DEEPAK KUMAR
May 23, 2012
NARCOTIC CONTROL BUREAU CHANDIGARH ZONAL UNIT Vs. SUDHA DEVI WIFE OF SHRI SURAT RAM
May 31, 2012
NARCOTICS CONTROL BUREAU Vs. JEET RAM
December 11, 2012
NARENDER KUMAR SHARMA Vs. STATE OF HIMACHAL PRADESH
June 13, 2012
NARENDER PAL Vs. STATE OF HIMACHAL PRADESH
December 7, 2012
NARENDER SHARMA SON OF SHRI MAHINDER LAL, R/O VILLAGE SHILMA SHORA, P.O. NAGWAIN, SUB TEHSIL AUT, DISTT. MANDI, H.P. AT PRESENT LODGED IN JUDICIAL CUSTODY IN SUB JAIL, KULLU, DISTT. KULLU, H.P. Vs. STATE OF HIMACHAL PRADESH
September 17, 2012
NARENDER SINGH Vs. STATE OF HIMACHAL PRADESH
December 6, 2012
NARENDER SINGH Vs. STATE OF H.P.
September 5, 2012
NARESH CHAND SHARMA Vs. STATE OF HIMACHAL PRADESH
July 18, 2012
NARESH KATOCH Vs. H.P. STATE ELECTRICITY BOARD LTD.
February 28, 2012
NARESH KUMAR Vs. SOCIAL MUTUAL BENEFIT COMPANY LTD
January 4, 2012
NARESH KUMAR Vs. STATE OF HIMACHAL PRADESH
July 10, 2012
NARESH KUMAR Vs. STATE OF H P
November 5, 2012
NARESH KUMAR @ LUCKY SON OF SHRI KULDIP SINGH, R/O VILLAGE PALPAL, TAPPA MEWA, P.S. AND TEHSIL BHORANJ, DISTRICT HAMIRPUR, H.P. Vs. STATE OF HIMACHAL PRADESH
June 26, 2012
NARESH KUMAR S/O SH. TILAK RAM, V.P.O. KADHARGHAT, TEHSIL SUNNI, DISTT. SHIMLA, H.P., Vs. STATE OF H.P. THROUGH SECRETARY (H.P. PWD) TO THE GOVT. OF H.P. AT SHIMLA, H.P.,
March 20, 2012
NARESH KUMAR SON OF SHRI MOHAN SINGH Vs. STATE OF HIMACHAL PRADESH
May 31, 2012
NARESH KUMAR, S/O SHRI RACHPAL SINGH, RESIDENT OF VILLAGE SIDH CHALEHAR, TEHSIL AMB, DISTRICT UNA, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (TRANSPORT) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-171002,
March 5, 2012
NARINDER THAKUR Vs. UNION OF INDIA
August 27, 2012
NARINDER THAPA SAINI Vs. STATE OF HIMACHAL PRADESH
May 22, 2012
NARMADA DEVI Vs. STATE OF HIMACHAL PRADESH
December 26, 2012
NAROTAM RAM, SON OF SH. RULDU, RESIDENT OF VILLAGE THUWARI, P.O. LARJI, SUB TEHSIL SAINJ, DISTRICT KULLU, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PUBLIC WORKS), TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-171002,
March 7, 2012
NAROTAM SINGH Vs. STATE OF HIMACHAL PRADESH
August 21, 2012
NARVADA BHARADWAJ Vs. THE HIMACHAL PRADESH HORTICULTURE MARKETING AND PROCESSING CORPORATION LTD.
February 7, 2012
NATIONAL HYDRO ELECTRIC POWER CORPORATION LTD , Vs. NARESH CHAND VERMA S/O LAKSHMAN SINGH
April 10, 2012
NATIONAL HYDROELECTRIC POWER CORPORATION LTD Vs. SUDHIR KUMAR
May 9, 2012
NATIONAL INSURANCE CO LTD Vs. PARVEEN KUMAR
January 12, 2012
NATIONAL INSURANCE CO LTD Vs. RAVINDER KUMAR
April 16, 2012
NATIONAL INSURANCE CO LTD Vs. REENA DEVI
April 3, 2012
National Insurance Company Limited Vs. Manu
July 16, 2012
NATIONAL INSURANCE COMPANY LIMITED, HIMLAND HOTEL Vs. SARA BANO W/O LATE SH. MOHD. JAMAL BHAT
March 9, 2012
NATIONAL INSURANCE COMPANY LTD Vs. SH BALDEV S/O SH SHUKRU RAM
August 7, 2012
NATIONAL INSURANCE COMPANY LTD Vs. INDRA DEVI
March 7, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
December 17, 2012
NAUSHAD ALI @ NISHU Vs. STATE OF H P
October 8, 2012
NAVEEN LATA, D/O SHRI KRISHAN CHAND, VILLAGE SHALARD Vs. PRINCIPAL SECRETARY (ELEMENTARY) EDUCATION
March 9, 2012
NAVEEN PURI Vs. DARSHAN SINGH
March 7, 2012
NAZAKAT ALI HASHMI Vs. STATE OF HIMACHAL PRADESH
May 14, 2012
NAZAKAT ALI HASHMI SON OF SHRI SAGIR AHMED Vs. STATE OF HIMACHAL PRADESH
July 31, 2012
NAZIR MOHAMMAD Vs. STATE OF HIMACHAL PRADESH
April 13, 2012
NEEL KUMAR ALIAS NEELU Vs. STATE OF H P
August 14, 2012
NEELAM Vs. STATE OF HIMACHAL PRADESH
July 19, 2012
NEELAM Vs. STATE OF HIMACHAL PRADESH
May 14, 2012
NEELAM RANI W/O SURINDER KUMAR RANA AND ORS Vs. KULDEEP SINGH S/O RAMESH CHAND AND ORS
October 1, 2012
NEELAM, WIFE OF RAM KRISHAN Vs. STATE OF HIMACHAL PRADESH AND ORS
December 18, 2012
NEENA Vs. GOVERNMENT OF HIMACHAL PRADESH THROUGH ITS SECRETARY (EDUCATION) AND OTHERS
April 2, 2012
NEENA KUMARI Vs. STATE OF H P
August 6, 2012
NEENA SHARMA Vs. STATE OF H.P.
January 9, 2012
NEERAJ GUPTA, S/O LATE SH. NAROTAM DASS GUPTA, R/O V.P.O. SUNNI, TEHSIL AND DISTT. SHIMLA, H.P. Vs. THE STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (IRRIGATION AND PUBLIC HEALTH) TO THE GOVT. OF H.P., H.P. SECRETARIAT, SHIMLA, H.P. AND ORS.
March 5, 2012
NEERAJ JUSTA Vs. HPSEB LTD
August 21, 2012
NEERAJ SHARMA Vs. KULBHUSHAN SHARMA
October 12, 2012
NEERAJ SINGH Vs. STATE OF HIMACHAL PRADESH
July 17, 2012
NEETU Vs. STATE OF HIMACHAL PRADESH
September 3, 2012
NEGI BUILDERS PVT LTD Vs. FOZAL POWER PVT LTD
August 17, 2012
NEHA MALHOTRA Vs. STATE OF HIMACHAL PRADESH
December 1, 2012
NEHA SARMATE Vs. HIMACHAL PRADESH UNIVERSITY
September 5, 2012
NEK MOHAMMED S/O LATE SHRI CHARAG DEEN, RESIDENT OF VILLAGE NIAR, POST OFFICE AUND, TEHSIL NURPUR, DISTRICT KANGRA, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY (PWD) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
September 14, 2012
NEK RAM Vs. STATE OF HIMACHAL PRADESH
April 20, 2012
NETAR SINGH, SON OF SHRI HARI RAM, RESIDENT OF VILLAGE KHANDLA, POST OFFICE KUMMI, TEHSIL AND DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH, THROUGH SECRETARY (IRRIGATION AND PUBLIC HEALTH), TO THE GOVERNMENT OF H.P., SHIMLA-2,
October 4, 2012
NEW INDIA ASSURANCE CO LTD Vs. BALBIR SINGH
July 24, 2012
NEW INDIA ASSURANCE COMPANY Vs. SUKH DEV SINGH
November 26, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ROSHNI DEVI
October 11, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DEKHNU, WIFE OF SH SAMPURAN AND ORS
August 31, 2012
NEXUS HEALTH AND BEAUTY CARE PRIVATE LIMITED Vs. NATIONAL ELECTRICAL OFFICE
August 24, 2012
NIKKA RAM S/O SH MANGAT SINGH Vs. STATE OF H P
June 1, 2012
NIRANJANA BHANDARI Vs. UNION OF INDIA
July 2, 2012
NIRMAL KUMAR SON OF LATE SHRI MOHAN LAL Vs. STATE OF HIMACHAL PRADESH
August 1, 2012
NIRMAL PANWAR Vs. STATE OF HIMACHAL PRADESH
February 28, 2012
NIRMAL SINGH KUKREJA Vs. SURAJ GUPTA
October 16, 2012
NIRMALA DEVI Vs. BAKSHI RAM
March 6, 2012
NIRMALA DEVI Vs. STATE OF H.P.
September 5, 2012
Nirmala Devi Vs. State of H.P. through Principal Secretary, Health
July 30, 2012
NIRMALA DEVI AND OTHERS Vs. STATE OF H.P. THROUGH PRINCIPAL SECRETARY, HEALTH AND OTHERS
July 13, 2012
NIRMALA DEVI W/O DEVI DAYAL AND ORS Vs. KAUSHLAYA DEVI D/O PARWATI AND ORS
April 17, 2012
NIRMALA DEVI, WIDOW OF RAM SIMAR AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
October 3, 2012
NIRMLA DEVI Vs. STATE OF HIMACHAL PRADESH
July 3, 2012
NIRMLA DEVI, W/O SHRI PAWAN SINGH, R/O VILLAGE GHADHOTHA, PARGANA AND TEHSIL BHARMAUR, DISTRICT CHAMBA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (SOCIAL JUSTICE AND EMPOWERMENT) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
July 16, 2012
NITA DEEP RASTOGI Vs. CENTRAL BUREAU OF INVESTIGATION
April 11, 2012
NITIN TYAGI S/O LATE SH BHULAH TYAGI Vs. STATE OF H P
July 25, 2012
NITU BAL Vs. STATE OF H.P. THROUGH SECRETARY (PANCHAYATI RAJ) AND OTHERS
September 18, 2012
NOOP SINGH Vs. STATE OF HIMACHAL PRADESH
March 6, 2012
NOOR CHAND Vs. STATE OF HIMACHAL PRADESH
November 5, 2012
NOTA RAM SON OF SHRI HARIA Vs. STATE OF HIMACHAL PRADESH
August 30, 2012
NURI DEVI Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
August 7, 2012
O.P. SOOD, S/O SH. DHARAM CHAND SOOD, HOUSE/PLOT NO. 154, TYPE-A, SECTOR-III Vs. O.P. SOOD, S/O SH. DHARAM CHAND SOOD, HOUSE/PLOT NO. 154, TYPE-A, SECTOR-III
March 21, 2012
OHAN LAL S/O SH. POHU RAM Vs. STATE OF H.P
June 15, 2012
OM CHAND PARWAL Vs. STATE OF HIMACHAL PRADESH
March 27, 2012
OM PARKASH Vs. STATE OF HIMACHAL PRADESH
March 2, 2012
OM PARKASH Vs. STATE OF H.P.
June 12, 2012
OM PARKASH Vs. STATE OF HIMACHAL PRADESH
December 19, 2012
OM PARKASH @ OMI, S/O SHRI CHAND RAM, R/O MOHALLA SAHNU BHARMOUR, TEHSIL BHARMOUR, DISTRICT CHAMBA H.P. (PRESENTLY LODGED IN DISTRICT JAIL, CHAMBA, H.P.) Vs. STATE OF HIMACHAL PRADESH
November 7, 2012
OM PARKASH AWASTHI Vs. NIDHI AWASTHI
November 5, 2012
OM PARKASH KAHOL Vs. MAHESH KUMAR SHARMA, S/O RAM RAKHA MAL SHARMA
September 13, 2012
OM PARKASH SHARMA Vs. STATE OF HIMACHAL PRADESH
January 13, 2012
OM PARKASH SON OF SHRI DUMNU RAM Vs. STATE OF HIMACHAL PRADESH
August 30, 2012
OM PARKASH SON OF SHRI ROOP CHAND Vs. STATE OF H P
August 8, 2012
OM PRAKASH Vs. PRESIDING JUDGE H P INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
July 3, 2012
OM PRAKASH Vs. STATE OF HIMACHAL PRADESH
March 19, 2012
OMVEER CHAMEL SINGH Vs. STATE OF HP
April 26, 2012
ONKAR DE AND ORS Vs. RAJINDER SINGH, SON OF PARJA SON OF RALLU AND ORS
October 12, 2012
ORIENAT INSURANCE COMPANY Vs. NARDU DEVI
March 22, 2012
ORIENTAL INSURANCE CO LTD Vs. SAMILA
January 12, 2012
ORIENTAL INSURANCE CO. LTD. Vs. USHA DEVI
March 14, 2012
ORIENTAL INSURANCE CO. LTD., MANDI HP THROUGH ITS DIVISIONAL MANAGER, MYTHE ESTATE, KAITHU, SHIMLA-3 Vs. SH. UMA DUT SON OF SH. DAMODAR,
March 5, 2012
Oriental Insurance Co.Ltd. Vs. Devi Dass
March 5, 2012
Oriental Insurance Company Vs. Raj Kumar & Connected Matter
June 25, 2012
ORIENTAL INSURANCE COMPANY Vs. BHAGAT SINGH
May 22, 2012
ORIENTAL INSURANCE COMPANY Vs. BATTU AND ANOTHER
April 12, 2012
ORIENTAL INSURANCE COMPANY Vs. PADMA DEVI
December 20, 2012
ORIENTAL INSURANCE COMPANY LD Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL-II SOLAN
May 23, 2012
ORIENTAL INSURANCE COMPANY LIMITED Vs. SH RAJ KUMAR
June 25, 2012
ORIENTAL INSURANCE COMPANY LIMITED Vs. SARITA
November 12, 2012
ORIENTAL INSURANCE COMPANY LTD Vs. UTTAM CHAND
July 17, 2012
ORIENTAL INSURANCE COMPANY LTD Vs. HARISH KUMAR THAKUR AND ORS
December 5, 2012
ORIENTAL INSURANCE COMPANY LTD. Vs. SHANKAR
August 27, 2012
ORIENTAL INSURANCE COMPANY LTD. Vs. MAMTA KALURA
July 3, 2012
ORIENTAL INSURANCE COMPANY, PILIBAHIT U.P. THROUGH ITS AUTHORISED SINGNATORY SENIOR DIVISIONAL MANAGER Vs. MANJINDER KAUR WIDOW OF LATE JOGINDER SINGH AND OTHERS
November 27, 2012
P.L. Sharma Vs. State of Himachal Pradesh
March 6, 2012
PADAM DASS KARATA Vs. STATE OF HIMACHAL PRADESH
March 5, 2012
PADAM DEV S/O KANSHI RAM Vs. STATE OF HIMACHAL PRADESH
December 14, 2012
PADAM DEV SHARMA SON OF LATE SHRI PREMDAS, RESIDENT OF AGWAHI, POST OFFICE SHOGHI, TEHSIL AND DISTRICT SHIMLA, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY,
March 5, 2012
PADAM KUMAR Vs. STATE OF H P
July 12, 2012
PADAM SINGH BHATIA Vs. STATE OF H P
August 31, 2012
PADAM SINGH SON OF SHRI INDER SINGH Vs. STATE OF HIMACHAL PRADESH
August 22, 2012
PADAM SINGH, SON OF SHRI SHIV DAYAL, RESIDENT OF VPO SHILLI BAGI, TEHSIL SHILLI BAGI, DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ADDITIONAL CHIEF SECRETARY (FORESTS) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
March 3, 2012
PADM COMPUTER SYSTEM Vs. BHARAT SANCHAR NIGAM LTD
May 14, 2012
PALAMPUR, DISTRICT KANGRA, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
March 22, 2012
PALO RAM Vs. GUARI
October 30, 2012
PANKAJ KALTA Vs. STATE OF HIMACHAL PRADESH
May 8, 2012
PANKAJ KUMAR SON OF BAL KRISHAN AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
October 8, 2012
PANKAJ SINGHAL Vs. HIMACHAL ROAD TRANSPORT CORPORATION LIMITED
September 6, 2012
PANKAJ VERMA Vs. MAHINDRA AND MAHINDRA FINANCE SERVICES LIMITED
March 19, 2012
Paramjeet Kaur Vs. Khillo
March 20, 2012
PARAMJIT SINGH S/O LT SH JOGINDER SINGH Vs. STATE OF H P
June 16, 2012
PARAS RAM Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED
January 9, 2012
PARAS RAM Vs. STATE OF H.P.
March 5, 2012
PARAS RAM SON BABU RAM Vs. STATE OF HIMACHAL PRADESH
August 28, 2012
PARDEEP KUMAR ABROL, SON OF LATE SHRI TILAK RAJ ABROL Vs. POONAM SOOD, WIFE OF SH. PARDEEP KUMAR
December 12, 2012
PARDEEP KUMAR S/O DAULAT RAM AND ORS Vs. GENERAL MANAGER, INDIAN OIL CORPORATION, PUNJAB ST
December 12, 2012
PARDEEP KUMAR SON OF SHRI AMAR SAIN Vs. KRISHAN DASS S/O SHRI SHISHI RAM
June 16, 2012
PARKASH CHAND Vs. LAL CHAND
August 28, 2012
PARKASH CHAND SHARMA SON OF HIRU RAM Vs. D P SOOD ( RETD J) S/O KANSHI RAM SOOD
December 3, 2012
PARKASH CHAND SON OF LATE SHRI CHANDU RAM, RESIDENT OF VILLAGE AND POST OFFICE CHOWKI KANKARI, TAPPA MEHALTA, TEHSIL AND DISTRICT HAMIRPUR, H.P. Vs. SARWAN KUMAR AND ORS.
December 28, 2012
PARKASH CHAND SON OF SHRI UDHAM EX-PARADHAN Vs. SHIV RAM SON OF SHRI BHAGWAN
June 21, 2012
PARKASH CHAND THAKUR Vs. STATE OF HIMACHAL PRADESH
July 2, 2012
PARLAD SINGH SON OF SH UTTAM SINGH Vs. STATE OF HIMACHAL PRADESH
June 22, 2012
PARMANAND S/O SH. ATMA RAM Vs. STATE OF H.P
June 15, 2012
PARMILA DEVI Vs. STATE OF HIMACHAL PRADESH
January 13, 2012
PARMOD KUMAR Vs. STATE OF HIMACHAL PRADESH
March 9, 2012
PARMOD SINGH Vs. STATE OF HIMACHAL PRADESH
December 31, 2012
PARMOD SOOD Vs. THE MANAGING DIRECTOR
July 25, 2012
PARMOD SOOD Vs. STATE OF HIMACHAL PRADESH
June 20, 2012
PARSO S/O DEU Vs. SURESH KUMAR
August 30, 2012
PARTAP SINGH Vs. DAMODAR DASS AND ORS
May 8, 2012
PARTAP SINGH CHAUHAN Vs. HPSEB LIMITED
July 2, 2012
PARTAP SINGH VERMA Vs. STATE OF HIMACHAL PRADESH
July 5, 2012
PARTIK AGARWAL @ NITIN SHARMA, S/O R N AGARWAL AND Vs. STATE OF HIMACHAL PRADESH AND ORS
August 28, 2012
PARVATI DEVI Vs. STATE OF H P THROUGH SECRETARY H PPWD TO THE GOVT OF H P
August 17, 2012
PARVEEN KUMAR Vs. STATE OF HIMACHAL PRADESH
July 5, 2012
PARVESH KUMAR SON OF SHRI R R SHARMA Vs. STATE OF HIMACHAL PRADESH
June 20, 2012
PARWATI DEVI, W/O MADAN LAL AND ORS Vs. STATE OF H P AND ORS
January 2, 2012
PATIALA DISTILLERS AND MANUFACTURERS LTD Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY DEPARTMENT OF FOOD
June 11, 2012
PAWAN CHAUHAN Vs. I.C.I.C.I. BANK LTD.
September 5, 2012
PAWAN KUMAR Vs. H.P.S.E.B.LTD.
January 12, 2012
PAWAN KUMAR Vs. PALAMPUR ROTARY EYE FOUNDATION
April 3, 2012
PAWAN KUMAR Vs. STATE OF HIMACHAL PRADESH
July 9, 2012
PAWAN KUMAR Vs. J.R. MEHTA
October 16, 2012
PAWAN KUMAR ALIAS DOCTOR Vs. STATE OF HIMACHAL PRADESH
June 27, 2012
PAWAN KUMAR S/O SH KARTAR SINGH Vs. STATE OF HIMACHAL PRADESH
June 19, 2012
PAWAN KUMAR SON OF SHRI BHADAR RAM, RESIDENT OF VILLAGE HANDKALI, POST OFFICE THONA, TEHSIL SARKAGHAT, DISTRICT MANDI, H.P. Vs. DEEP KUMAR SON OF SHRI BISHAMBHAR DUTT, RESIDENT OF VILLAGE BHIULI, MANDI TOWN, DISTRICT MANDI, H.P.
June 12, 2012
PAWAN KUMARI Vs. STATE OF HIMACHAL PRADESH
November 6, 2012
PAWNI DEVI DAUGHTER OF SHRI MAHI SINGH Vs. SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH
June 25, 2012
PERVEZ AKHTAR Vs. T.G. NEGI
March 27, 2012
PIAR CHAND Vs. GUDDO DEVI
July 3, 2012
PIAR SINGH S/O BALAK RAM, R/O VILLAGE MAJHASU, P.O. BHAGER, P.S. AND TEHSIL GHUMARWIN, DISTRICT BILASPUR, H.P. Vs. STATE OF HIMACHAL PRADESH
November 6, 2012
PIARE LAL S/O SH RAM LOK KAUSHAL Vs. STATE OF HIMACHAL PRADESH
May 30, 2012
PINJU RAM Vs. STATE OF H.P.
July 20, 2012
PINKI DEVI Vs. STATE OF H.P.
January 3, 2012
PINKU S/O SH RAM LAL Vs. STATE OF HIMACHAL PRADESH
August 17, 2012
PISCES COMMUNICATION PVT LTD THROUGH SHRI NAVEEN BANSAL Vs. BHARAT SANCHAR NIGAM LIMITED THROUGH ITS GM CGMT HP CIRCLE SHIMLA
January 2, 2012
PIYARE LAL SOOD Vs. VIVEK SHARMA
July 20, 2012
PO HAMIRPUR Vs. STATE OF HIMACHAL PRADESH
May 14, 2012
POLICE STATION UNA Vs. STATE OF H.P.
June 13, 2012
POSHU RAM Vs. STATE OF HIMACHAL PRADESH
May 18, 2012
POST OFFICE SHOGHI Vs. STATE OF HIMACHAL PRADESH
March 16, 2012
POTAMBER LAL Vs. STATE OF HIMACHAL PRADESH
March 6, 2012
PRABHATO RAM, S/O. THUNDU, R/O. VILLAGE CHALED, P.O. GARIMA, TEHSIL BHARMOUR, DISTRICT CHAMBA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, HPPWD,
October 12, 2012
PRABHU DEVI Vs. VIJAY LAXMI
February 28, 2012
PRADEEP KUMAR S/O OM PARKASH Vs. STATE OF H P
January 6, 2012
PRADEEP KUMAR TULI S/O LATE SH. SURINDER NATH TULI, R/O BANYAL COTTAGE, OFFICERS COLONY, SOLAN, H.P. Vs. STATE OF HIMACHAL PRADESH
March 16, 2012
PRAFUL CHAND Vs. GOVINDU RAM
August 29, 2012
PRAKASH CHAND Vs. HPSEB
October 5, 2012
PRAKASH CHAND Vs. STATE OF HIMACHAL PRADESH
January 10, 2012
PRAKASH CHAND Vs. STATE OF HIMACHAL PRADESH
July 27, 2012
PRAKASH CHAND Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL
July 31, 2012
PRAKASH CHAND Vs. STATE OF HP
May 29, 2012
PRAKASH CHAND SON OF SHRI BABU RAM Vs. STATE OF HIMACHAL PRADESH
November 12, 2012
PRAKASH CHAND, S/O SH. DAYA RAM VILLAGE KEHRWIN P.O. BALOLA TEHSIL BHORANJ DISTRICT HAMIRPUR, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY, IPH DEPARTMENT SHIMLA,
March 6, 2012
PRAKASH SINGH Vs. INDIRA DEVI
March 21, 2012
PRAMOD KUMAR Vs. ISHWARI DEVI JUSTA
May 4, 2012
PRATAP SINGH Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED
December 1, 2012
PRATAP SINGH, S/O SH. BANSI RAM R/O VILL. & P.O. BAIJNATH, TEH. BAIJNATH, DISTT. MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (REVENUE) TO THE GOVT. OF HP SHIMLA,
March 28, 2012
PRATIKSHA KUMARI Vs. STATE OF HIMACHAL PRADESH
March 9, 2012
PRAVEEN KUMAR Vs. STATE OF H.P.
June 1, 2012
PRAVEEN KUMARI W/O SHRI JARNAIL SINGH Vs. STATE OF H P THROUGH SECRETARY
July 20, 2012
PRAVEEN VERMA SON OF SH. C.L VERMA, R/O VPO KUMARSAIN, TEHSIL KUMARSAIN, DISTT. SHIMLA, H.P. Vs. HIMACHAL PRADESH STATE ELECTION COMMISSION THROUGH ITS SECRETARY, SHIMLA, H.P. AND ORS.
March 1, 2012
PREM CHAND Vs. STATE OF HIMACHAL PRADESH
January 20, 2012
PREM CHAND Vs. STATE OF HIMACHAL PRADESH
October 3, 2012
PREM CHAND CHAUHAN Vs. H.P. STATE FOREST CORPORATION LIMITED
March 3, 2012
PREM CHAND JAIN SON OF LATE SHRI RADHA MAL JAIN Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY HOME TO THE GOVERNMENT OF HIMACHAL PRADESH
May 31, 2012
PREM CHAND S/O SANT RAM AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
January 3, 2012
PREM KRISHAN Vs. STATE OF HIMACHAL PRADESH
September 6, 2012
PREM LAL Vs. STATE OF H.P.
March 9, 2012
PREM LAL SHARMA Vs. STATE OF H.P.
November 7, 2012
PREM RAJ CHAUHAN Vs. STATE OF H.P.
March 21, 2012
PREM SINGH Vs. STATE OF H.P
October 5, 2012
PREM SINGH Vs. SURESH KUMAR
May 4, 2012
PREM SINGH Vs. MOHAR SINGH
May 14, 2012
PREM SINGH Vs. STATE OF HIMACHAL PRADESH
July 11, 2012
PREM SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
October 19, 2012
PREM SINGH Vs. STATE OF H.P.
October 30, 2012
PREM SINGH S/O SH REWAT RAM Vs. SH NATH RAM
July 26, 2012
PREM SINGH THAKUR Vs. GURSAGAR SINGH CHAUDHARY
January 6, 2012
PREM SINGH, SON OF SHUKRU RAM AND ORS Vs. HANS RAJ, SON OF AMI CHAND AND ORS
October 1, 2012
PREM SUSHIL Vs. RAM NATH
November 23, 2012
PREM VERMA, GOVT. CONTRACTOR, SON OF LATE SH. DILE RAM, R/O VILLAGE SHISHAMATI, P.O. DHALPUR, TEHSIL AND DISTRICT KULLU, H.P. Vs. HARVINDER SINGH, SON OF SH. HAMIR CHAND, R/O VILLAGE DASHAL, P.O. HARIPUR, TEHSIL AND DISTRICT KULLU, H.P.
March 19, 2012
PREMO DEVI Vs. UNION OF INDIA
January 9, 2012
PRESENT KHADI UDYOG BHANDAR, HAMIRPUR ROAD, UNA, DISTRICT UNA, H.P. Vs. SH. PANKAJ KUMAR SHARMA, S/O ONKAR NATH, S/O JAGDISH RAM, R/O VILLAGE OEL, TEHSIL AMB, DISTRICT
March 28, 2012
PRESENTLY RESIDING AT JAI KUNJ CHAKKAR Vs. HEMA SHARMA
March 29, 2012
PRITAM CHAND Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY
August 2, 2012
PRITAM CHAND Vs. STATE OF HIMACHAL PRADESH
July 2, 2012
PRITAM CHAND Vs. STATE OF HIMACHAL PRADESH
November 21, 2012
PRITAM CHAND SON OF SH DUMNU RAM Vs. SH K SANJAY MURTHY SECRETARY (EDUCATION) TO THE GOVT OF HIMACHAL PRADESH
June 20, 2012
PRITAM SINGH Vs. THE STATE OF H.P.
March 7, 2012
PRITAM SINGH Vs. H.P. BUILDING AND OTHER CONSTRUCTION WELFARE BOARD, NEW HIMRUS BUILDING, SHIMLA
May 29, 2012
PRITAM SINGH Vs. STATE OF HIMACHAL PRADESH
November 7, 2012
PRITAM SINGH S/O SH. NIKKU RAM R/O VILLAGE MUKAI, P.O. JEJWIN, TEHSIL JHANDUTTA, DISTT. BILASPUR, H.P. Vs. STATE OF H.P. THROUGH SECRETARY EDUCATION TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
September 13, 2012
PRITAM SINGH SON OF LATE SHRI THUNIA RAM Vs. STATE OF H P THROUGH SECRETARY EDUCATION GOVT OF H P SHIMLA
July 25, 2012
PRITAMGIR SON OF SHRI RAJGIRI RESIDENT OF JUNGA, HARIDWAR, PRESENTLY LODGING IN MODEL CENTRAL JAIL, KANDA, TEHSIL AND DISTRICT SHIMLA, H.P. Vs. STATE OF HIMACHAL PRADESH
September 18, 2012
PRITHI SINGH SON OF SHRI BACHITTAR SINGH RESIDENT OF VILLAGE AND PO REHLU TEHSIL SHAHPUR, DISTT. KANGRA, H.P. Vs. THE KANGRA CENTRAL COOPERATIVE BANK LTD. THROUGH ITS MANAGING DIRECTOR, DHARAMSHALA, DISTT. KANGRA, H.P.,
September 3, 2012
PRITPAL SINGH Vs. SUBHASH CHAND GOEL
June 12, 2012
PROJECT MANAGER M/S BHARAT HEAVY ELECTRICAL LIMITED Vs. STATE OF HIMACHAL PRADESH THROUGH SECY. LABOUR AND EMPLOYMENT
September 3, 2012
PROMIL KUMAR S/O BELI RAM AND ORS Vs. STATE OF H P
April 9, 2012
PROMILA DEVI Vs. STATE OF H.P.
December 31, 2012
PROMILA SHARMA Vs. STATE OF H.P.
March 7, 2012
PUNEET KUMAR SON OF SHRI NARINDER KUMAR SAINI, R/O HOUSE NO. 377/5, (OLD 57/3), SAIN MUHALLA, MANDI, DISTT. MANDI, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (EDUCATION) TO THE GOVT. OF H.P. SHIMLA-2,
January 6, 2012
PUNITA KUMARI Vs. H.P. UNIVERSITY
September 13, 2012
PUNJAB STATE POWER CORPORATION LTD Vs. BARPHU RAM
January 6, 2012
Puran Chand Vs. State of Himachal Pradesh
April 4, 2012
PURAN CHAND S/O CHURU RAM Vs. STATE OF HIMACHAL PRADESH
January 6, 2012
PURAN CHAND SON OF SH. FATEH CHAND Vs. STATE OF H.P. THROUGH SECRETARY EDUCATION
March 17, 2012
PURAN CHAND SON OF SHRI DAYA RAM Vs. SAGAR CHAND SON OF SHRI CHANDAN SINGH
August 1, 2012
PURAN KUMAR GAUTAM S/O.SHRI KARAN KUMAR, R/O.VILLAGE SURKHET, P.O.LEK GANB Vs. STATE OF H.P.
January 4, 2012
PURI BROTHERS Vs. COMMISSIONER OF INCOME TAX
January 9, 2012
PURNIMA SHARMA Vs. STATE OF H P THROUGH SECRETARY ELEMENTARY EDUCATION TO THE GOVT OF H P
August 7, 2012
PURSHOTAM SINGH Vs. STATE OF H.P.
March 13, 2012
PUSHPA CHAUHAN Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
August 27, 2012
PUSHPA DEVI SHARMA Vs. STATE OF H P
July 10, 2012
PUSHPA DEVI THAKUR Vs. STATE OF H.P.
February 28, 2012
PUSHPENDER KUMAR Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY EDUCATION GOVT OF H P
August 13, 2012
PYAR SINGH Vs. STATE OF HIMACHAL PRADESH
December 12, 2012
PYARE LAL SON OF SHRI PARAS RAM Vs. HIMACHAL ROAD TRANSPORT CORPORATION
August 30, 2012
R.C.GUPTA Vs. UNION OF INDIA
March 13, 2012
RADHA KRISHAN ALIAS KISHNU Vs. INDER RAM
August 21, 2012
RADHEY SHYAM Vs. STATE OF H.P.
July 23, 2012
RADHEY SHYAM Vs. STATE OF H.P.
December 27, 2012
Radhika Negi Vs. T.G. Negi
March 29, 2012
RAGHUBIR ALIAS CHHOTU Vs. STATE OF HIMACHAL PRADESH
December 3, 2012
RAGHUBIR SINGH Vs. STATE OF HIMACHAL PRADESH
July 6, 2012
RAGHUBIR SINGH Vs. STATE OF H P THROUGH PRINCIPAL SECRETARY
June 19, 2012
RAGHUBIR SINGH S/O RAM KARAM AND ORS Vs. STATE OF HIMACHAL PRADESH
September 11, 2012
RAGHUBIR SINGH, S/O LAL SINGH Vs. STATE OF HIMACHAL PRADESH
October 11, 2012
Raghwa Nand Sharma Vs. Kunta Devi
May 29, 2012
RAHUL BHARDUAJ Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY
August 17, 2012
RAHUL CHAUHAN Vs. STATE OF HIMACHAL PRADESH
July 20, 2012
RAHUL SOORMA Vs. STATE OF HIMACHAL PRADESH
May 1, 2012
RAHUL SOORMA Vs. STATE OF HIMACHAL PRADESH
May 5, 2012
RAJ KUMAR Vs. STATE OF H P
August 6, 2012
RAJ KUMAR MAHAJAN Vs. SH. SHRIKANT BALDI
September 7, 2012
RAJ KUMAR PARMAR SON OF SHRI RASHPAL SINGH Vs. STATE OF HIMACHAL PRADESH
June 25, 2012
RAJ KUMAR SHARMA Vs. STATE OF HIMACHAL PRADESH
October 29, 2012
RAJ KUMAR VARDHAN Vs. STATE OF HIMACHAL PRADESH
July 17, 2012
RAJ KUMARI D/O. SH. SWARAN LAL, RESIDENT OF VILLAGE & PO CHANOUR, TEHSIL INDORA, DISTT. KANGRA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (SOCIAL JUSTICE & EMPOWERMENT) TO THE GOVT. OF HIMACHAL PRADESH AND ORS.
March 9, 2012
RAJ KUMARI W/O SUBHASH CHAND R/O VPO BADOH, TEHSIL BHORANJ, DISTT. HAMIRPUR, H.P. Vs. STATE OF H.P.
August 3, 2012
RAJ MAL Vs. PREMO WIFE OF SHRI TULSI
May 21, 2012
RAJA NAND SON OF KRISHAN CHAND Vs. STATE OF H P
May 4, 2012
RAJAN KUMAR Vs. STATE OF HIMACHAL PRADESH
October 16, 2012
RAJBIR SINGH Vs. STATE OF HIMACHAL PRADESH
May 22, 2012
RAJEEV CHOUDHARY Vs. STATE OF HIMACHAL PRADESH
November 23, 2012
RAJEEV SINGH RANA Vs. STATE OF H.P.
December 27, 2012
Rajender Vs. State of Himachal Pradesh
July 24, 2012
RAJENDER KUMAR Vs. STATE OF HP
October 5, 2012
RAJENDER KUMAR Vs. HP STATE COOPERATIVE BANK LTD
May 15, 2012
RAJENDER KUMAR ALIAS RAJU S/O SHRI PRABHU RAM, R/O VILLAGE BHALENDERA, P.O. BRAHRU, TEHSIL AND DISTRICT JOGINDERNAGAR, DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY HOME, GOVERNMENT OF HIMACHAL PRADESH, SHIMLA
March 9, 2012
RAJENDER SINGH GULERIA SON OF SHRI CHUNI SINGH GULERIA, R/O VILLAGE AND PO LARANKELO Vs. CHAMPA DEVI WIFE OF SHRI RAJENDER SINGH GULERIA
March 26, 2012
RAJENDER SINGH SON OF SHRI SHER SINGH, R/O VILL. & P.O. LARAN KELO TEHSIL KULLU Vs. STATE OF H.P.
February 29, 2012
RAJENDER, RAVINDER KUMAR, SURINDER, HARISH, DEEPIK Vs. TULA RAM
November 6, 2012
RAJESH BHARDWAJ AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
January 6, 2012
RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH
January 13, 2012
RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH
March 1, 2012
RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY
August 8, 2012
RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH
July 5, 2012
RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH
June 1, 2012
RAJESH KUMAR AND OTHERS Vs. BANSI RAM AND OTHERS
October 17, 2012
RAJESH KUMAR S/O GULABU RAM Vs. STATE OF HIMACHAL PRADESH
October 15, 2012
RAJESH KUMAR SON OF LATE SHRI DHANI RAM Vs. STATE OF HIMACHAL PRADESH
July 10, 2012
RAJESH KUMAR SON OF SHRI KANSHI RAM, OFFICE OF DIVISIONAL FOREST OFFICER, HAMIRPUR, DISTT. HAMIRPUR, H.P. AND ORS. Vs. STATE OF H.P. THROUGH SECRETARY (FORESTS) TO THE GOVT. OF H.P, PRINCIPAL CHIEF CONSERVATOR OF FORESTS, H.P. SHIMLA-171002
March 29, 2012
RAJESH KUMAR SON OF SHRI SHARMA Vs. STATE OF H P
August 23, 2012
RAJESH KUMAR, SON OF SH. DHARAM CHAND, RESIDENT OF MASSAL, TEHSIL AND DISTRICT KANGRA, H.P. Vs. STATE OF H.P.
December 27, 2012
RAJESH KUMAR, SON OF SHRI KRISHAN CHAND Vs. STATE OF HIMACHAL PRADESH
June 15, 2012
RAJESH SHARMA Vs. STATE OF H P THROUGH PRINCIPAL SECRETARY
July 30, 2012
RAJESH THAKUR Vs. H.P. VIDHAN SABHA
June 1, 2012
RAJESHWAR Vs. STATE OF HIMACHAL PRADESH
August 3, 2012
RAJESHWAR SINGH PRESENTLY POSTED AS SUB DIVISIONAL SOIL CONSERVATION OFFICER AND UNDER TRANSFER AS SOIL TESTING OFFICER Vs. STATE OF HIMACHAL PRADESH AND ORS.
November 15, 2012
RAJINDER BINDRA Vs. STATE OF HIMACHAL PRADESH
July 19, 2012
RAJINDER BODH Vs. STATE OF HIMACHAL PRADESH
March 9, 2012
RAJINDER KRISHAN Vs. STATE OF HIMACHAL PRADESH
July 4, 2012
Rajinder Kumar Vs. State of Himachal Pradesh
January 6, 2012
RAJINDER KUMAR SON OF ROHTAS AND ORS Vs. STATE OF HIMACHAL PRADESH
August 7, 2012
RAJINDER KUMAR SON OF SHRI PARAS RAM Vs. STATE OF HIMACHAL PRADESH, THROUGH THE PRINCIPAL SECRETARY (EDUCATION), TO THE GOVERNMENT OF HIMACHAL PRADESH
June 19, 2012
RAJINDER KUMAR, SON OF, RAVINDER KUMAR, SON OF, SMT. PALMO DEVI, WIDOW OF AND KUMARI RADHA, DAUGHTER OF, LATE SH. RAM CHAND, ALL RESIDENT OF VILLAGE DHARANU, P.O. VASHIST, TEHSIL MANALI, DISTRICT KULLU, H.P. Vs. TARU S/O SH. HARI DASS AND ORS.
December 6, 2012
RAJINDER SINGH Vs. UNION OF INDIA
July 6, 2012
RAJINDER SINGH Vs. H P SUBORDINATE SERVICE
June 12, 2012
RAJINDER SINGH S/O LATE SHRI CHET RAM VILLAGE BANDAL, P.O. MAJHOLI, TEHSIL CHOPAL, DISTRICT SHIMLA, H.P., Vs. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (RURAL DEVELOPMENT AND PANCHAYATI RAJ) TO THE GOVERNMENT OF HIMACHAL PRADESH SHIMLA,
February 10, 2012
RAJINDER SINGH SON OF SHRI ROOP SINGH Vs. GOVERNMENT OF HIMACHAL PRADESH
August 27, 2012
RAJINDER SINGH, S/O SH. ANANT RAM R/O VILLAGE BAGAIN, P.O. SHILA GHUND, PARGANA CHAILA, TEHSIL THEOG, DISTT. SHIMLA, H.P. Vs. SH. PANIA RAM S/O SADH AND ORS.
October 10, 2012
RAJINDER SOOD Vs. HIMACHAL PRADESH AGRO-INDUSTRIES CORPORATION LIMITED
March 16, 2012
RAJIV KUMAR SON OF SHRI KHUSHI RAM Vs. STATE OF H P THROUGH SECRETARY EDUCATION GOVT OF HP
July 30, 2012
RAJMATI W/O SH SATENDER KUMAR Vs. STATE OF H P
June 16, 2012
RAJNEESH KUMAR Vs. STATE OF HIMACHAL PRADESH
January 5, 2012
RAJNEESH SHARMA Vs. STATE OF HIMACHAL PRADESH
March 19, 2012
RAJNI DEVI W/O SHRI BALBANT SINGH Vs. STATE OF H P THROUGH ITS PRINCIPAL SECRETARY
August 7, 2012
RAJNI SHARMA Vs. GOVERNMENT OF H.P.
September 17, 2012
RAJNISH SHARMA SON OF JAI NAND SHARMA AND ORS Vs. STATE OF HIMACHAL PRADESH
September 7, 2012
RAJU ALIAS RAVINDER SINGH AND ORS Vs. STATE OF HIMACHAL PRADESH
September 12, 2012
RAJU S/O GORKHIA Vs. STATE OF HIMACHAL PRADESH
April 2, 2012
RAKESH KALTHAIK SON OF LATE SH P S KALTHAIK Vs. STATE OF H P THROUGH ITS PRINCIPAL SECRETARY
August 22, 2012
RAKESH KUMAR Vs. STATE OF H.P.
September 4, 2012
RAKESH KUMAR Vs. STATE OF H.P. THROUGH PRINCIPAL SECRETARY
September 5, 2012
RAKESH KUMAR Vs. STATE OF H P
July 2, 2012
RAKESH KUMAR Vs. MANGAT RAM
July 6, 2012
RAKESH KUMAR Vs. STATE OF H.P.
March 27, 2012
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
January 4, 2012
RAKESH KUMAR Vs. STATE OF H.P
February 28, 2012
Rakesh Kumar Vs. State of H.P.
November 9, 2012
RAKESH KUMAR @ RAJNEESH KUMAR Vs. STATE OF HIMACHAL PRADESH
September 10, 2012
RAKESH KUMAR PATHANIA Vs. STATE OF HIMACHAL PRADESH
March 9, 2012
RAKESH KUMAR SON OF SH. CHATTAR SINGH Vs. COMMANDANT GROUP CENTRE, CENTRE RESERVE POLICE FORCE
July 26, 2012
RAKESH KUMAR SON OF SH. HACHHU RAM, RESIDENT OF CHANAUTA, POLICE STATION SARKAGHAT, DISTRICT MANDI, H.P Vs. STATE OF HMACHAL PRADESH
March 14, 2012
RAKESH NARULA Vs. CENTRAL BUREAU OF INVESTIGATION, SHIMLA BRANCH, H
November 8, 2012
RAKESH NEGI Vs. STATE OF HIMACHAL PRADESH
September 13, 2012
RAKESH SHARMA Vs. SANATAN DHARAM SABHA
November 15, 2012
RAKESH SINGH Vs. STATE OF HIMACHAL PRADESH
July 9, 2012
RAKESH SINGHA SON OF SHRI J.P. SINGHA Vs. STATE OF HIMACHAL PRADESH
September 7, 2012
RAKESH VERMA S/O SHRI SURAT RAM Vs. STATE OF H.P
June 14, 2012
RAKSHA DEVI Vs. STATE OF HP THROUGH SECRETARY, AYURVEDA, GOVERNMENT OF HP, SHIMLA AND ANOTHER
August 12, 2012
RAM BAHADUR, SON OF SHRI VEER BAHADUR, RESIDENT OF VILLAGE KATHER, P.O. CHAMBAGHAT, TEHSIL & DISTRICT SOLAN, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PWD) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
July 25, 2012
Ram Chand Vs. State of Himachal Pradesh
March 28, 2012
RAM CHAND Vs. HPSEB COMPANY LIMITED
July 3, 2012
RAM CHAND BHARTI S/O SH SUNDRU RAM Vs. STATE OF HIMACHAL PRADESH
July 20, 2012
RAM CHAND BHARTI SON OF LATE SUNDRU RAM Vs. STATE OF HIMACHAL PRADESH
May 7, 2012
RAM CHAND S/O PRABHU DAYAL Vs. STATE OF HIMACHAL PRADESH
October 12, 2012
RAM DASS Vs. STATE OF HIMACHAL PRADESH
December 31, 2012
RAM DASS PANWAR SON OF SH GHUNU RAM Vs. STATE OF H P
June 11, 2012
RAM DASS PANWAR SON OF SH. GHUNU RAM, RESIDENT OF VILLAGE SUNI, TEHSIL SUNI, DISTRICT SHIMLA, H.P. Vs. STATE OF H.P.
June 11, 2012
RAM DAYAL Vs. STATE OF HIMACHAL PRADESH
July 13, 2012
Ram Hari Motors Pvt. Ltd. Vs. H.P.S.E.B.
February 27, 2012
RAM KUMAR Vs. STATE OF HIMACHAL PRADESH
March 1, 2012
RAM KUMAR SHARMA Vs. STATE OF HIMACHAL PRADESH
June 1, 2012
RAM KUMAR THAKUR Vs. MUNICIPAL CORPORATION, SHIMLA
March 13, 2012
Ram Lal Vs. Bachni Devi
January 13, 2012
Ram Lal Vs. Krishan Dutt
March 4, 2012
RAM LAL KAINNTHLA Vs. HIMACHAL ROAD TRANSPORT CORPORATION THROUGH MANAGING DIRECTOR
August 22, 2012
RAM PRAKASH Vs. SNEH LATA ALIAS MALKA
July 3, 2012
RAM PRAKASH CHAUHAN Vs. STATE OF HIMACHAL PRADESH
July 25, 2012
RAM PRASAD JASWAL SON OF SHRI DURGA RAM Vs. STATE OF HIMACHAL PRADESH
June 16, 2012
RAM PYARI WIFE OF SHRI LIAQ RAM, RESIDENT OF VILLAGE BANDAL, POST OFFICE BAROORI, TEHSIL & DISTRICT SOLAN, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (FOREST) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
March 20, 2012
RAM S/O SUDAMA Vs. EXECUTIVE ENGINEER, H P PUBLIC WORKS DEPARTMENT
March 23, 2012
RAM SINGH Vs. STATE OF HIMACHAL PRADESH
February 28, 2012
RAM SINGH Vs. STATE OF HIMACHAL PRADESH
April 25, 2012
RAM SINGH Vs. STATE OF HIMACHAL PRADESH
September 19, 2012
RAM SINGH SON OF SH. RAM SINGH, PRESENTLY WORKING AS FOREST WORKER IN FOREST RANGE KOTI, R/O VILLAGE PAJAULI, PO SATLAI, TEHSIL AND DISTT. SHIMLA, H.P. Vs. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (FOREST) TO THE GOVT. OF H.P. SHIMLA,
June 12, 2012
RAMA CHAUHAN Vs. STATE OF H.P
January 2, 2012
RAMA NAND S/O SH. MANGAT RAM V.P.O. KULAG TEHSIL CHOPAL, DISTRICT SHIMLA, H.P. Vs. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (RURAL DEVELOPMENT AND PANCHAYATI RAJ) TO THE GOVERNMENT OF HIMACHAL PRADESH SHIMLA,
February 10, 2012
RAMA NAND SON OF LATE SH. NIKKA RAM, R/O VILLAGE BAVI, P.O. RUSHLA, TEHSIL CHOPAL, DISTT. SHIMLA, H.P. Vs. THE H.P. STATE FOREST CORPORATION THROUGH ITS MANAGING DIRECTOR, VAN NIGAM BHAWAN, SDA COMPLEX, KASUMPTI, SHIMLA - 9,
March 21, 2012
RAMAN BAGGA Vs. STATE OF HIMACHAL PRADESH
October 4, 2012
RAMAN BANSAL Vs. STATE OF HIMACHAL PRADESH
April 5, 2012
RAMAN WASAN Vs. JATENDER NATH SHARMA AND OTHERS
October 5, 2012
RAMESH CHAND Vs. THE SHIMLA JANKALYAN COOPERATIVE SOCIETY
December 1, 2012
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH
September 14, 2012
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH
July 4, 2012
RAMESH CHAND Vs. STATE OF H.P.
July 20, 2012
RAMESH CHAND PRASHER Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
August 14, 2012
RAMESH CHAND SON OF BUDHI SINGH AND ORS Vs. STATE OF HIMACHAL PRADESH
May 21, 2012
RAMESH CHAND SON OF GORKHU RAM AND ORS Vs. STATE OF H P
September 10, 2012
RAMESH CHAND SON OF LATE SH ROSHAN LAL Vs. STATE OF H P THROUGH THE PRINCIPAL SECRETARY
July 26, 2012
RAMESH CHAND SON OF SHRI BAZIR CHAND Vs. STATE OF HIMACHAL PRADESH
September 24, 2012
RAMESH CHAUHAN SON OF LALU CHAUHAN AND ORS Vs. STATE OF HIMACHAL PRADESH
October 9, 2012
RAMESH DOGRA S/O BACHITTER SINGH Vs. STATE OF HIMACHAL PRADESH
October 19, 2012
RAMESH KUMAR Vs. STATE OF H.P.
November 23, 2012
RAMESH KUMAR S/O SH. DHANI RAM, R/O TEHSIL CHOWK KANGRA, P.O. KANGRA, DISTRICT KANGRA, H.P. Vs. STATE OF HIMACHAL PRADESH
August 2, 2012
RAMESH KUMAR SON OF LATE SHRI DARSHAN SINGH Vs. STATE OF HIMACHAL PRADESH
January 13, 2012
RAMESH KUMAR SON OF SH DAULAT RAM Vs. UNION OF INDIA THROUGH ITS SECRETARY
August 13, 2012
RAMESH NEGI Vs. SH. PAWAN KUMAR
August 14, 2012
RAMESH SHARMA Vs. STATE OF HIMACHAL PRADESH
December 31, 2012
RAMESH THAKUR SON OF ISHWAR DASS AND ORS Vs. STATE OF HIMACHAL PRADESH
October 12, 2012
RAMESH VIJ Vs. HIMACHAL ROAD TRANSPORT CORPORATION
January 6, 2012
Rameshwar Kumawat Vs. Navdeep Jhanwar
April 17, 2012
RAMESHWARI BHARDWAJ Vs. STATE OF HP THROUGH PR. SECRETARY (HEALTH), GOVERNMENT OF HP
September 21, 2012
RAMKRISHAN, S/O LATE SH. CHET RAM, R/O VILLAGE BAURA, P.O. JUNGA, SUB TEHSIL JUNGA, TEHSIL Vs. BHUPESHWARI DEVI, D/O LATE SH. MAST RAM
March 29, 2012
RAN SINGH AND OTHERS Vs. THUNIA AND OTHERS
June 15, 2012
RAN SINGH S/O SH LACHHMAN DASS AND ORS Vs. KASHMIR SINGH, S/O SHIV DAYAL AND ORS
December 20, 2012
RANBAXY LABORATORIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 5, 2012
RANBIR SINGH Vs. THE STATE OF H.P.
August 6, 2012
Ranbir Singhs Vs. State of Himachal Pradesh
April 11, 2012
Ranjeet Singh Vs. State of Himachal Pradesh
February 28, 2012
RANJEET SINGH Vs. STATE OF HIMACHAL PRADESH
July 31, 2012
RANJEET SINGH Vs. STATE OF HIMACHAL PRADESH
November 2, 2012
RANJEET SINGH Vs. ARSAL
August 17, 2012
RANJEET SINGH Vs. STATE OF HIMACHAL PRADESH
July 13, 2012
RANJEET SINGH Vs. STATE OF HIMACHAL PRADESH
October 29, 2012
RANJIT SINGH Vs. STATE OF HIMACHAL PRADESH
September 5, 2012
RANJIT SINGH Vs. STATE OF HIMACHAL PRADESH
January 5, 2012
RANJIT SINGH Vs. STATE OF HIMACHAL PRADESH
March 21, 2012
RANJIT SINGH CHANDEL Vs. STATE OF H.P.
June 12, 2012
RANJIT SINGH SON OF SH PARKASH CHAND Vs. STATE OF H P
June 1, 2012
RANJIT SINGH SON OF SHRI MADAN SINGH, RESIDENT OF VILLAGE BARI P.O KANDRORI, TEHSIL INDORA, DISTT. KANGRA, H.P. Vs. STATE OF H.P.
February 14, 2012
RASHIKA SHARMA Vs. STATE OF HIMACHAL PRADESH
September 4, 2012
RATTAN CHAND Vs. STATE OF HIMACHAL PRADESH
January 13, 2012
RATTAN CHAND Vs. STATE OF HIMACHAL PRADESH
November 7, 2012
RATTAN LAL Vs. STATE OF HIMACHAL PRADESH
March 5, 2012
RATTAN LAL Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
October 31, 2012
RATTI RAM Vs. STATE OF HIMACHAL PRADESH
May 18, 2012
RATTI RAM Vs. BHAKRA BEAS MANAGEMENT BOARD, THROUGH ITS SECRETARY AND OTHERS
April 18, 2012
RAVI KANT Vs. STATE OF HIMACHAL PRADESH AND OTHERS
April 3, 2012
RAVI KUMAR S/O PRITAM CHAND Vs. STATE OF HIMACHAL PRADESH
October 15, 2012
RAVI KUMAR S/O. SH. KEETO RAM, CASTE NATH, Vs. STATE OF HIMACHAL PRADESH
March 14, 2012
RAVI KUMAR SON OF SHRI FATEH CHAND, R/O VILLAGE JAGNOLI, TEHSIL JAWALI, DISTRICT KANGRA, H.P. Vs. STATE OF HIMACHAL PRADESH
December 6, 2012
RAVI KUMAR, S/O SHIV RAM AND ORS Vs. DHARMU RAM, SON OF RELU RAM
October 11, 2012
RAVI PALSRA, SON OF SHRI THAKUR SINGH PALSRA, RESIDENT OF VILLAGE & POST OFFICE DHARER, TEHSIL BAIJNATH, DISTRICT KANGRA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA,
September 18, 2012
RAVI SHARMA Vs. STATE OF HP
May 28, 2012
RAVINDER Vs. STATE OF HIMACHAL PRADESH
January 9, 2012
RAVINDER CHAUHAN Vs. STATE OF HIMACHAL PRADESH
May 14, 2012
RAVINDER GUPTA Vs. STATE OF H.P
February 29, 2012
RAVINDER KUMAR Vs. HIMACHAL PRADESH UNIVERSITY
March 1, 2012
RAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
May 4, 2012
RAVINDER KUMAR Vs. HIMACHAL PRADESH STATE CIVIL SUPPLIES CORPORATION LTD
August 2, 2012
RAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
May 3, 2012
RAVINDER KUMAR SON OF SHADI LAL Vs. STATE OF HIMACHAL PRADESH AND ORS
December 3, 2012
RAVINDER SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
September 21, 2012
RAVINDER SINGH Vs. STATE OF H.P.
March 9, 2012
RAVINDER THAKUR Vs. STATE OF H.P.
February 28, 2012
REENA KANWAR Vs. STATE OF H.P.
September 4, 2012
REENA KUMARI D/O GIAN CHAND SHARMA AND ORS Vs. STATE OF H P AND ORS
January 4, 2012
REENA KUMARI SHARMA Vs. STATE OF H.P.
November 23, 2012
REENA SOOD WIFE OF VINEET SOOD AND ORS Vs. STATE OF HIMACHAL PRADESH
August 28, 2012
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SAROJ KUMARI
February 29, 2012
REGIONAL TRANSPORT AUTHORITY SHIMLA-CUM-DIVISIONAL Vs. JAI PRAKASH PAUL S/O LATE SANT RAM PAL
November 20, 2012
REKHA DEVI WD/O LATE SHRI PAWAN SINGH Vs. STATE OF H P THROUGH ITS SECRETARY EDUCATION TO THE GOVT OF H P SHIMLA
July 26, 2012
REKHA DEVI WIFE OF KHEM RAJ SHARMA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
March 19, 2012
REKHA DEVI WIFE OF SHRI SANSAR CHAND, RESIDENT OF VILLAGE ARTHI, TEHSIL JOGINDER NAGAR, DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY HOME, SHIMLA
March 15, 2012
REKHA KUMARI, D/O DILE RAM, W/O VIJAY KUMAR Vs. STATE OF H P AND ORS
February 27, 2012
RESHMU DEVI Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
August 22, 2012
residents of village Nagni Vs. State of Himachal Pradesh
March 28, 2012
REVTI DEVI WIFE OF SHRI MOHAN SINGH Vs. BALA RAM SON OF SH. SANJU RAM
March 3, 2012
RICHA KAUSHIK Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL
September 3, 2012
RICHA KAUSHIK D/O SH BHUPINDER KAUSHIK Vs. STATE OF HIMACHAL PRADESH AND ORS
December 4, 2012
RIKHI RAM S/O MASADDI R/O GHUMARWIN BAZAR Vs. GIANI DEVI, D/O JYOTI PARKASH AND ORS
April 5, 2012
RITTA DEVI WIFE OF MEHAR SINGH Vs. MANGLA DEVI, WIFE OF JOGINDER SINGH AND ORS
December 4, 2012
ROAD CONSTRUCTION AND DEVELOPMENT SOCIETY REGISTERED Vs. STATE OF HIMACHAL PRADESH
May 3, 2012
ROHITESH KUMAR SON OF SH. MUKHTIAR SINGH, VILLAGE & PO GHANARI, TEHSIL AMB, DISTT. UNA, H.P. Vs. HIMACHAL ROAD TRANSPORT CORPORATION THROUGH ITS MANAGING DIRECTOR, MAIN BUS STAND, SHIMLA
March 7, 2012
Roop Lal Prashar Vs. State of H.P.
April 16, 2012
ROOP LAL SON OF SH. TEJ RAM Vs. STATE OF HIMACHAL PRADESH
September 21, 2012
ROSHAN LAL Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
July 5, 2012
ROSHAN LAL Vs. STATE OF HIMACHAL PRADESH
July 2, 2012
ROSHAN LAL Vs. JWALA PRASAD
September 4, 2012
Roshan lal Vs. State of H.P.
March 28, 2012
ROSHAN LAL Vs. STATE OF HIMACHAL PRADESH
October 11, 2012
ROSHAN LAL GARG Vs. STATE OF HIMACHAL PRADESH
March 19, 2012
ROSHAN LAL S/O SH GANGA Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
July 20, 2012
ROSHAN LAL SON OF BHIKHU RAM Vs. STATE OF HIMACHAL PRADESH
August 29, 2012
ROSHAN LAL SON OF PURSHOTAM AND ORS Vs. MEENA KUMARI WIFE OF BED PARKASH AND ORS
October 3, 2012
ROSHANI DEVI Vs. STATE OF HIMACHAL PRADESH
July 5, 2012
ROSHNI DEVI Vs. STATE OF HIMACHAL PRADESH
January 6, 2012
ROSY SHARMA, W/O SH. DEEPAK JOSHI Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY EDUCATION
July 20, 2012
ROSY SON OF SHRI NIHALA Vs. YUSUF SON OF SHRI DITTU
July 31, 2012
RUBBY BANSAL Vs. STATE OF HIMACHAL PRADESH
May 18, 2012
RUMA DEVI Vs. STATE OF H.P. THROUGH SECRETARY
September 3, 2012
RUMA DEVI Vs. STATE OF HIMACHAL PRADESH
August 29, 2012
Rup Lal Vs. State of H.P.
March 30, 2012
RUSTAM SINGH, SON OF SUKHDEV AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
September 11, 2012
S K JAIN SON OF SHRI R L JAIN Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY TO THE GOVERNMENT OF HIMACHAL PRADESH
May 31, 2012
S SOMESH AND COMPANY AND ORS Vs. MOHAN MEAKINS LIMITED AND ORS
May 10, 2012
S.J.V.N. LIMITED Vs. MANMEET GUPTA
January 2, 2012
S.P. Saklani Vs. Ravinder Singh Thakur
March 3, 2012
SACRED HEART HIGH SCHOOL, SIDHBARI AND OTHERS Vs. PREM LATA AND OTHERS
May 15, 2012
SAGAR CHAND SON OF SHRI PRITAM CHAND Vs. STATE OF HIMACHAL PRADESH
September 4, 2012
SAHI RAM Vs. STATE OF HIMACHAL PRADESH, THROUGH PRINCIPAL SECRETARY
October 11, 2012
SAHIB SINGH Vs. STATE OF H P
May 14, 2012
SAHIL SHARMA Vs. STATE OF H.P.
March 1, 2012
SAJID ALI Vs. STATE OF HIMACHAL PRADESH
February 28, 2012
SAKSHI SHARMA, RAJESH SHARMA Vs. STATE OF HIMACHAL PRADESH
June 18, 2012
SALIG RAM SON OF SHRI RAM DAYAL Vs. STATE OF H P THROUGH SECRETARY HOME TO THE GOVT OF H P SHIMLA
July 27, 2012
SAMASH DEEN Vs. STATE OF H P
July 5, 2012
SAMBHU RAM S/O LATE SHRI HARI RAM, R/O VILLAGE BAROHA, P.O. DUGHA, TEHSIL AND DISTRICT HAMIRPUR, H.P. Vs. SECRETARY EDUCATION TO THE GOVT. OF H.P., SHIMLA AND DIRECTOR EDUCATION (SECONDARY), DIRECTORATE OF EDUCATION, SHIMLA, H.P.
January 2, 2012
SAMDUP CHHOSFALE NEGI Vs. UNION OF INDIA
February 28, 2012
SAMEER MOHAMMAD Vs. STATE OF HIMACHAL PRADESH
May 14, 2012
SAMRITI PAL Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
September 6, 2012
SANATAN DHARAM SABHA Vs. KRISHAN NIJHAWAN
March 9, 2012
SANDEEP CHAUHAN SON OF LATE SHRI DILA RAM Vs. HPSEB LTD
August 16, 2012
SANDEEP KUMAR Vs. UNION OF INDIA
March 5, 2012
SANDEEP SINGH Vs. THE STATE OF HIMACHAL PRADESH
February 28, 2012
SANGAT RAM SON OF SHRI KAILA RAM, PERMANENT RESIDENT OF VILLAGE BARA BHOIN, P.O. BHUNTER, TEHSIL AND DISTRICT KULLU, H.P. Vs. STATE OF HIMACHAL PRADESH
January 4, 2012
SANGEETA DEVI Vs. STATE OF HIMACHAL PRADESH, THROUGH PRINCIPAL SECRETARY (HEALTH & FAMILY WELFARE) AND DIRECTOR, DEPARTMENT OF HEALTH AND FAMILY WELFARE
November 6, 2012
SANJAY GARG Vs. STATE OF HIMACHAL PRADESH
May 24, 2012
SANJAY GUPTA Vs. STATE OF HIMACHAL PRADESH
May 14, 2012
SANJAY HINDWAN SON OF SHRI RAS BIHARI SHARMA Vs. STATE INFORMATION COMMISSION THROUGH THE REGISTRAR
August 24, 2012
SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
July 11, 2012
SANJAY KUMAR Vs. STATE OF H.P.
January 17, 2012
SANJAY KUMAR Vs. STATE OF H.P.
December 31, 2012
SANJAY KUMAR SON OF LATE SH KANSHI RAM Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
September 14, 2012
SANJAY KUMAR SON OF SH. TOTA RAM, RESIDENT OF VILLAGE HATLI, P.O. DRAMAN, SUB TEHSIL SIHUNTA, DISTRICT CHAMBA, H.P. Vs. STATE OF HIMACHAL PRADESH
September 17, 2012
SANJAY KUMAR SON OF SHRI KISHAN CHAND Vs. STATE OF HIMACHAL PRADESH
September 5, 2012
SANJAY MANDYAL Vs. STATE OF H P
November 7, 2012
SANJAY SHARMA Vs. STATE OF HIMACHAL PRADESH
October 17, 2012
SANJAY SOOD Vs. STATE OF HIMACHAL PRADESH
July 6, 2012
SANJEEV AERY S/O SH DHERU RAM Vs. STATE OF H P
June 1, 2012
SANJEEV JAIN SON OF SHRI SUMER CHAND JAIN Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
August 16, 2012
SANJEEV KUMAR Vs. PRINCIPAL SECRETARY (IPH) TO THE GOVT. OF H.P. SECRETARY, SHIMLA
December 6, 2012
Sanjeev Kumar Vs. State of Himachal Pradesh
January 2, 2012
SANJEEV KUMAR Vs. HIMACHAL PRADESH TRANSPORT CORPORATION
January 12, 2012
Sanjeev Kumar Vs. State of Himachal Pradesh
March 12, 2012
SANJEEV KUMAR Vs. STATE
December 28, 2012
SANJEEV KUMAR Vs. STATE
October 19, 2012
SANJEEV KUMAR ALIAS SANJU S/O JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH
April 12, 2012
SANJEEV KUMAR ALIAS SANJU SON OF BHOOP SINGH Vs. STATE OF HIMACHAL PRADESH
October 1, 2012
SANJEEV KUMAR S/O PRITAM CHAND AND ORS Vs. D P SOOD ( RETD J) S/O KANSHI RAM SOOD
December 3, 2012
SANJEEV KUMAR SHARMA Vs. ATUL BHAIK
July 2, 2012
SANJEEV KUMAR SON OF LATE SHRI DES RAJ Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
August 24, 2012
SANJEEV KUMAR SON OF SHRI KIKKAR SINGH Vs. STATE OF HIMACHAL PRADESH
September 20, 2012
SANT RAM Vs. THE STATE OF H.P.
March 9, 2012
SANT RAM Vs. MANOJ KUMAR
May 16, 2012
SANT RAM BADHAN Vs. THE SENIOR DEPUTY ACCOUNTANT GENERAL (A&E) H.P.
March 9, 2012
SANT RAM PATHIK Vs. UNION OF INDIA THROUGH THE SECRETARY
August 7, 2012
SANT RAM S/O SHRI SURAT RAM (SURATU) VILLAGE & P.O. KULAG, TEHSIL CHOPAL, DISTRICT SHIMLA, H.P., Vs. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (RURAL DEVELOPMENT AND PANCHAYATI RAJ) TO THE GOVERNMENT OF HIMACHAL PRADESH SHIMLA,
February 10, 2012
SANTA SINGH Vs. KANWAR CHARANJIT SINGH
July 27, 2012
SANTOSH Vs. STATE OF HIMACHAL PRADESH
May 18, 2012
SANTOSH KUMAR SON OF SH SUNDER LAL Vs. STATE OF HIMACHAL PRADESH
June 25, 2012
SANTOSH KUMAR SON OF SHRI PREM CHAND Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY
August 1, 2012
SANTOSH KUMARI Vs. STATE OF HIMACHAL PRADESH
March 7, 2012
SANTOSH KUMARI Vs. STATE OF H.P
January 9, 2012
SANTOSH SINGH Vs. PURAN SINGH
May 7, 2012
SARDA DEVI Vs. STATE OF H.P.
June 12, 2012
SARJEEVAN KUMAR S/O SH. KARNAIL SINGH R/O VILL. MAHALA SUNET KHAS, P.O. TEHSIL AND POLICE STATION, JAWALI, DISTT. KANGRA, H.P. Vs. STATE OF HIMACHAL PRADESH
February 14, 2012
SARKAGHAT DISTRICT MANDI Vs. STATE OF HP THROUGH ITS SECRETARY EDUCATION
June 1, 2012
SAROJ KUMARI Vs. RAJESH KUMAR
April 27, 2012
SAROJ KUMARI W/O SH RAJINDER SHARMA Vs. STATE OF HIMACHAL PRADESH
June 20, 2012
SAROJ KUMARI WIFE OF SH TARA CHAND Vs. STATE OF HIMACHAL PRADESH
June 25, 2012
SARUP CHAND SON OF SUKH RAM AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
January 6, 2012
Sarvi Devi Vs. Ran Singh
January 3, 2012
SARVIND KUMAR SON OF AMI CHAND CHAUHAN AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
June 25, 2012
SARVJEET MALHOTRA Vs. STATE OF HIMACHAL PRADESH
February 28, 2012
SARWAN SINGH ALIAS LALU Vs. STATE OF HIMACHAL PRADESH
August 17, 2012
SARWAN SINGH SON OF SANTA SINGH Vs. STATE OF HIMACHAL PRADESH
September 14, 2012
SASHI BHUSHAN REWAL Vs. STATE OF HIMACHAL PRADESH
April 5, 2012
SAT PAL Vs. STATE OF HIMACHAL PRADESH
August 28, 2012
SAT PAL Vs. MANAGING DIRECTOR, H.P. STATE CIVIL SUPPLY CORPORATION LIMITED
June 1, 2012
SAT PAL AND OTHERS Vs. A. VYAS DEV AND OTHERS
September 26, 2012
SAT PRAKASH Vs. JAMNA DAS
May 1, 2012
SATBIR SHARMA Vs. STATE OF HIMACHAL PRADESH
July 20, 2012
SATBIR SINGH Vs. STATE OF HIMACHAL PRADESH
May 18, 2012
SATBIR SINGH Vs. STATE OF HIMACHAL PREDESH
April 4, 2012
SATISH Vs. DHANI RAM
August 14, 2012
SATISH KUMAR Vs. STATE OF H.P.
January 12, 2012
SATISH KUMAR Vs. ASSOCIATED CEMENT COMPANIES LTD
July 3, 2012
SATISH KUMAR Vs. STATE OF H P
July 3, 2012
SATISH KUMAR Vs. STATE OF H P
August 6, 2012
SATISH KUMAR GOEL, S/O OM PRAKASH Vs. STATE OF HIMACHAL PRADESH AND ORS
October 3, 2012
SATISH KUMAR, SON OF LATE SHRI DHANI RAM, RESIDENT OF VILLAGE KOTLU, TAPPA GARLI, PS AND TEHSIL, BARSAR, DISTRICT HAMIRPUR, H.P., PRESENTLY LODGED IN CENTRAL MODEL JAIL NAHAN, DISTRICT SIRMOUR, H.P. Vs. STATE OF H.P.
September 13, 2012
SATLUJ JAL VIDYUT NIGAM LIMITED Vs. SHAMSHER SINGH
May 18, 2012
SATNAM SINGH S/O SH. KARTAR SINGH, CASTE JAT, R/O VILLAGE HEERA, TEHSIL HAROLI, DISTRICT UNA, H.P. (PRESENTLY LODGED IN SUB JAIL, UNA, H.P.) Vs. STATE OF HIMACHAL PRADESH
November 15, 2012
SATPAL SINGH SON OF BHAGWAN SINGH AND ORS Vs. STATE OF H P
October 9, 2012
SATYA DEV SHARMA S/O SH AMOLAKH RAM SHARMA Vs. STATE OF HIMACHAL PRADESH
March 16, 2012
SATYA DEVI AND ORS Vs. STATE OF HIMACHAL PRADESH
October 4, 2012
SATYA DEVI VERMA Vs. STATE OF H P
October 17, 2012
SATYA DEVI WIFE OF LATE SH AMAR SINGH Vs. STATE OF H P THROUGH SECRETARY DEPARTMENT OF ELEMENTARY EDUCATION SHIMLA H P
August 1, 2012
SATYA METALS Vs. UNION OF INDIA
May 31, 2012
SATYA PAL SINGH Vs. STATE OF H.P.
March 14, 2012
SATYA PRAKASH SHARMA, SON OF SHRI G.D. SHARMA, RESIDENT OF VILLAGE KOLTH, TEHSIL THEOG, DISTRICT SHIMLA, H.P. Vs. HIMACHAL PRADESH TOURISM DEVELOPMENT CORPORATION LTD. THROUGH ITS MANAGING DIRECTOR, RITZS ANIXE EXE, SHIMLA, DISTRICT SHIMLA, H.P.
July 17, 2012
SATYA SHARMA Vs. STATE OF HIAMCHAL PRADESH THROUGH SECRETARY SOCIAL JUSTICE AND EMPOWERMENT
August 17, 2012
SAVITA Vs. THE STATE OF H.P.
December 1, 2012
SAVITA Vs. STATE OF HIMACHAL PRADESH AND ORS
August 30, 2012
SAVITARI DEVI Vs. STATE OF H.P.
November 5, 2012
SAVITRI DEVI Vs. STATE OF H.P.
November 23, 2012
Sawaroopa Nana Vs. State of Himachal Pradesh
April 5, 2012
SECRETARY HPSEB Vs. KRISHAN CHAND PIYUNDI RAM
May 25, 2012
SECRETARY, HPSEB Vs. PIAR CHAND
March 20, 2012
SECTOR 8-C, CHANDIGARH Vs. SH. HEM RAJ SON OF SHRI DEVI CHAND, RESIDENT OF VILLAGE SAYARI, PO DHUNDAN, TEHSIL ARKI, DISTRICT SOLAN, H.P. AND SH. J.D. VERMA SON OF LATE SHRI SUDAMA RAM
April 24, 2012
SEEMA JOSHI Vs. STATE OF H P
July 18, 2012
SEEMA KUMARI Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
August 22, 2012
SEEMA RANI Vs. STATE OF HIMACHAL PRADESH
December 7, 2012
SEETA DEVI D/O CHARAN DASS Vs. STATE OF HIMACHAL PRADESH
April 4, 2012
SENIOR DIVISIONAL MANAGER DIVISIONAL OFFICE Vs. NARDU DEVI
March 22, 2012
Ses Vs. Piare
March 21, 2012
SEWTI DEVI ALIAS RAM KALI W/O SANT RAM Vs. STATE OF H P
November 16, 2012
SH AJAY KUMAR Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY
August 2, 2012
SH AJAY KUMAR Vs. UNION OF INDIA THROUGH SECRETARY TO GOVERNMENT OF INDIA
July 27, 2012
SH AMIT KUMAR THAKUR S/O SH SHYAM LAL VERMA Vs. STATE OF HIMACHAL PRADESH
June 25, 2012
SH ANIL KUMAR SON OF LATE SH SHIV RAM Vs. HPSEB LIMITED THROUGH ITS CHIEF EXECUTIVE OFFICER
August 31, 2012
SH BHUPINDER KUMAR Vs. UNITED INDIA INSURANCE CO LTD
August 14, 2012
SH CHANDER KANT SON OF SH BAL KRISHAN Vs. MAHIMA BHOLLA
August 27, 2012
SH DIWAN CHAND S/O SH NOOPE RAM Vs. STATE OF H P
June 16, 2012
SH FATEH SINGH SON OF SH TOHAL SINGH Vs. SH RAM RATTAN SON OF SH SHONKIA RAM
July 25, 2012
SH G L SHARMA SON OF SHRI JUGGAL KISHORE SHARMA Vs. UNION OF INDIA
June 25, 2012
SH GHANSHYAM GULERIA Vs. STATE OF H P
October 30, 2012
SH GOVIND RAM Vs. H P STATE ELECTRICITY BOARD LIMITED THROUGH ITS DIRECTOR PERSONAL
August 27, 2012
SH HARINDER SINGH SON OF LATE SH DHANI RAM Vs. KUSUM LATA GUPTA D/O SH BABU RAM GUPTA
June 26, 2012
SH HEM SINGH Vs. H P STATE ELECTRICITY BOARD LIMITED
June 18, 2012
SH JAI SINGH Vs. STATE OF H P THROUGH THE PRINCIPAL SECRETARY
August 8, 2012
SH JASBIR SINGH Vs. STATE OF HIMACHAL PRADESH
March 16, 2012
SH KAPOOR SINGH S/O SH RAM SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
July 26, 2012
SH KARAM CHAND Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL
August 21, 2012
SH KARAN SHARMA S/O SH BUDHI RAM Vs. STATE OF HIMACHAL PRADESH
June 20, 2012
SH MILAP CHAND DHIMAN Vs. STATE OF H P THROUGH PRINCIPAL SECRETARY EDUCATION
August 27, 2012
SH RAJESH RANA Vs. STATE OF HIMACHAL PRADESH
August 21, 2012
SH RAKESH SHARMA Vs. STATE OF HP THROUGH SECRETARY
August 9, 2012
SH RAM LAL Vs. H P STATE ELECTRICITY BOARD LIMITED THROUGH ITS EXECUTIVE OFFICER
August 2, 2012
SH RAM PARKASH SHARMA Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY
August 13, 2012
SH RAM SINGH S/O SH HARI SINGH Vs. SH V C PHARKA, I A S SECRETARY (HORTICULTURE) TO THE GOVT OF H P
June 16, 2012
SH SALIG RAM BHARDWAJ S/O LATE SH NIDHI BHARDWAJ Vs. STATE OF H P
June 20, 2012
SH SHISHI RAM S/O LATE SHRI MANOHAR DASS Vs. MEGH CHAND
August 14, 2012
SH. AMAR SINGH SON OF SH. DEVI SINGH, RESIDENT OF VILLAGE THARI P.O. RAJGARH, TEHSIL AND DISTRICT CHAMBA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH THE CHIEF SECRETARY, GOVERNMENT OF HIMACHAL PRADESH, SHIMLA AND ORS.
March 6, 2012
SH. ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
September 7, 2012
SH. ASHOK VARMANI Vs. STATE OF HIMACHAL PRADESH AND SH. OM PRAKASH
November 15, 2012
SH. BHOLA SINGH Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD
March 12, 2012
SH. BUDHI RAM, SON OF SHRI SHERU, RESIDENT OF MAUZA & P.O. JUKHALA, TEHSIL SADAR, DISTRICT BILASPUR, H.P. AT PRESENT RESIDENT OF KUNIHAR, DARBAR (KUNIHAR), TEHSIL ARKI, DISTRICT SOLAN, H.P. Vs. SMT. SUNITA, WIDOW OF LATE SHRI DEV RAJ AND ORS.
June 11, 2012
SH. CHAMAROO RAM S/O LATE SHRI JINDU RAM R/O VILLAGE SAMLUHI, P.O. JAROL, TEHSIL SUNDER NAGAR, DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (HORTICULTURE) TO THE GOVT. OF HIMACHAL PRADESH, SHIMLA. H.P.,
January 6, 2012
SH. CHHAVINDER KUMAR SHANDIL, SON OF LATE GHANSHYAM DASS, R/O VPO SHAKRU, TATAPAI, TEHSIL KARSOG, DISTT. SHIMLA H.P. Vs. STATE OF H.P. THROUGH SECRETARY (HPPWD) TO THE GOVT. OF H.P. SHIMLA-2,
January 6, 2012
SH. CHUNI LAL S/O SH. NAND LAL, RESIDENT OF VILLAGE MATWAR/SADHYANA, P.O. SADHYANA, TEHSIL SADAR, DISTRICT MANDI, H.P. Vs. SH. BALDEV CHAND S/O SH. NARAIN DASS, RESIDENT OF VILLAGE KATHYANA, P.O. BIR, TEHSIL SADAR, DISTRICT MANDI, H.P.
December 28, 2012
SH. DOLA RAM, S/O SH. JUDA RAM, R/O VILLAGE DHAR, P.O. POEG, TEHSIL ANNI, DISTT. KULLU, H.P. Vs. THE STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (EDUCATION) TO THE GOVT. OF H.P., SHIMLA AND ORS.
March 6, 2012
SH. FATEH SINGH Vs. SH. TOHAL SINGH
July 25, 2012
SH. GANGA RAM Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL
September 5, 2012
SH. HAKAM RAM, S/O SH. GHAMI RAM, R/O VILLAGE KAND, POST OFFICE KAND GWAL TIKKAR, TEHSIL PALAMPUR, DISTRICT KANGRA, HIMACHAL PRADESH Vs. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PWD) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA,
March 22, 2012
SH. HUKAM CHAND Vs. HPSEB LIMITED THROUGH ITS CHIEF EXECUTIVE OFFICER
October 11, 2012
SH. JAGDISH CHAND, S/O SH. BHAG CHAND, V.P.O. KHILLIAN, TEHSIL NALAGARH, DISTT. SOLAN, H.P Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD (THROUGH ITS SECRETARY), SHIMLA-4, CHIEF ENGINEER OPERATION SOUTH, HPSEB, SHIMLA-4
March 12, 2012
SH. JASBIR SINGH Vs. STATE OF HIMACHAL PRADESH
March 10, 2012
SH. JAWAHAR LAL NANDA S/O SH. SARDARI LAL, SH. DEEPAK NANDA, S/O SH. JAWAHAR LAL NANDA, Vs. STATE OF H.P. AND SMT. NIDDHI NANDA D/O KAMAL ANAND R/O ANAND BHAWAN, NEAR DC OFFICE, SOLAN
December 6, 2012
SH. JIWAN SON OF LAL BAHADUR Vs. STATE OF H.P.
September 7, 2012
SH. KALI KANT, S/O SH. VASU DEV, R/O VAIDYA COLONY, NEAR RAILWAY COLONY, SHOGHI, TEHSIL AND DISTT. SHIMLA (H.P.) IN JAIL Vs. SMT. RAMAN JIT CHADDA, W/O SH. AMAR JIT CHADDA R/O SIMRAN FASHION HOUSE, TEHSIL & DISTT. SHIMLA (H.P.) AND STATE OF H.P.
February 10, 2012
SH. KISHORI LAL, S/O LATE CHHANGA RAM, R/O VILLAGE NAGELA, P.O. AND TEHSIL DALHOUSIE, DISTRICT CHAMBA, H.P. Vs. MUNICIPAL COUNCIL, DALHOUSIE, THROUGH ITS EXECUTIVE OFFICER, P.O. DALHOUSIE, DISTRICT CHAMBA, H.P. AND ORS.
March 5, 2012
SH. NARENDER SINGH SON OF LATE SH. MANU RAM, RESIDENT OF VPO RUPI, TEHSIL NICHAR, DISTRICT KINNAUR, HIMACHAL PRADESH Vs. SH. SADH RAM, SON OF LATE SH. MANU RAM, RESIDENT OF VPO RUPI, TEHSIL NICHAR, DISTRICT KINNAUR, HIMACHAL PRADESH AND ORS.
March 22, 2012
SH. NIKKA RAM S/O SH. GOVIND RAM R/O VILLAGE NAUNI TEHSIL DISTRICT BILASPUR, (HP) Vs. SH. ABHEY SHUKLA, PRINCIPAL SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA AND ORS.
March 22, 2012
SH. OM PRAKASH, S/O SH. PARUS RAM Vs. COMMISSIONER REGIONAL PROVIDENT FUND
June 15, 2012
SH. PALAS RAM, SON OF SH. PURAN CHAND, RESIDENT OF VILLAGE DANDAL, P.O. SAMRAHAN, TEHSIL AND DISTRICT MANDI, H.P. EX. BELDAR AGRICULTURE DEPARTMENT Vs. THE STATE OF H.P. THROUGH PRINCIPAL SECRETARY (AGRICULTURE) WITH HEADQUARTER AT SHIMLA, H.P.,
March 9, 2012
SH. PAYARE LAL Vs. STATE OF HIMACHAL PRADESH, THROUGH PRINCIPAL SECRETARY
October 11, 2012
SH. PRADEEP KUMAR SON OF SHRI OM PARKASH PRESENTLY WORKING AS DRIVER C/O DY. DIRECTOR OF AGRICULTURE, CHAMBAGHAT, DISTT. SOLAN, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (AGRICULTURE) TO THE GOVT. OF H.P. AT SHIMLA,
January 6, 2012
SH. PRAHLAD RAM S/O. SH. HARI SINGH R/O. VILL AND PO CHAKLOO TEHSIL AND DISTRICT CHAMBA (HP) Vs. STATE OF HP THROUGH THE CHIEF SECRETARY GOVT. OF HIMACHAL PRADESH, SHIMLA AND ORS.
March 9, 2012
SH. PREM CHAND Vs. STATE OF HIMACHAL PRADESH
September 6, 2012
SH. PREM DASS, S/O SH. GANGA RAM, R/O VILLAGE MADIYAROUR, P.O. & TEHSIL NALAGARH, DISTRICT SOLAN, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (FOREST) GOVERNMENT OF H.P., SHIMLA-2,
March 5, 2012
SH. RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH
March 1, 2012
SH. RAJINDER KUMAR, S/O SH. RAMNEEK SINGH, R/O VILLAGE JAMRELA, P.O. GANDHI GRAM, TEHSIL BAIJNATH, DISTRICT KANGRA Vs. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PWD) GOVT. OF HIMACHAL PRADESH, SHIMLA,
March 21, 2012
SH. RAJIV PURI, S/O SH. JAGDISH CHAND PURI, R/O VILLAGE AND POST OFFICE, TEHSIL DHARAMSHALA, DISTRICT KANGRA Vs. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (URBAN DEVELOPMENT/LSG), TO THE GOVERNMENT OF H.P. SHIMLA,
March 17, 2012
SH. RAKESH KUMAR SHARMA JUNIOR ENGINEER OFFICE OF CITY ELECTRICAL, HPSEB Vs. MS. MILAN TANWAR AND STATE OF H.P.
December 31, 2012
SH. RAM PARKASH SON OF SH. SANT RAM, RESIDENT OF VILLAGE KATHLA, PO SWARGHAT, TEHSIL SRI NAINA DEVI JI, DISTT. BILASPUR, H.P. AND ORS. Vs. THE STATE OF HIMACHAL PRADESH THROUGH THE PRINCIPAL SECRETARY (FORESTS) WITH HEADQUARTER AT SHIMLA, H.P.,
November 6, 2012
SH. RAMESH KUMAR SON OF SH. MOLAKH RAM Vs. VARINDER KUMAR
June 14, 2012
SH. ROSHAN LAL Vs. HPSEB LIMITED THROUGH ITS CHIEF EXECUTIVE OFFICER-CUM-SECRETARY
October 11, 2012
SH. RUP LAL S/O SH. BANSI RAM, R/O VILL. BURAHI, PO DASSEHRA DISTT. MANDI Vs. SH. RUP LAL S/O SH. BANSI RAM, R/O VILL. BURAHI, PO DASSEHRA DISTT. MANDI
March 30, 2012
SH. SANT RAM Vs. SH. DEEPAK SHANAN
September 10, 2012
SH. UTTAQM SINGH, S/O LATE SH. PURAN DASS, R/O VILLAGE CHALOG, TEHSIL SUNI, DISTRICT SHIMLA, H.P. Vs. SMT. KOKLA DEVI, W/O SH. UTTAM SINGH VERMA, R/O VILLAGE SANVI, PARGANA CHAUTHA, TEHSIL SUNI, DISTRICT SHIMLA, H.P.
June 1, 2012
SH. VIRENDER PAL SINGH SON OF SH. BALA NAND, Vs. UMA DUTT SON OF SHRI CHET RAM, RESIDENT OF VILLAGE PARHECH, PO GHANAHATTI, TEHSIL AND DISTRICT SHIMLA, HIMACHAL PRADESH
March 2, 2012
SH. YASHWANT SINGH SON OF SH. HARI SINGH, RESIDENT OF VILLAGE MASHRAIN, P.O. THAROCH, TEHSIL CHOPAL, DISTRICT SHIMLA, H.P. Vs. HIMACHAL PRADESH SUBORDINATE SERVICES SELECTION BOARD, HAMIRPUR, H.P. THROUGH ITS SECRETARY
July 30, 2012
SH.ISHWAR CHAND GUPTA S/O SH.PRABHU DAYAL Vs. SAROJ BALA W/O SH.KAILASH CHAND
June 14, 2012
SH.KANSHI RAM SON OF SHRI GOKUL Vs. STATE OF HIMACHAL PRADESH
June 14, 2012
SHADI LAL Vs. STATE OF HIMACHAL PRADESH
May 8, 2012
SHAGUN SHARMA AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
November 22, 2012
SHAIFALI SHARMA WIFE OF DR ARVIND SHARMA Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
July 26, 2012
SHAKTI SINGH Vs. STATE OF HIMACHAL PRADESH
September 4, 2012
SHAKTI SWAROOP SHARMA Vs. H.P. STATE ELECTRICITY BOARD LTD.
November 6, 2012
SHAKUNTLA DEVI Vs. STATE OF HIMACHAL PRADESH
March 6, 2012
SHAKUNTLA DEVI D/O SHRI SUNDER SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
August 24, 2012
SHAKUNTLA DEVI WIDOW OF SHRI LAL SINGH R/O VILLAGE KHULADI, PO NALTI, TEHSIL GHUMARWIN, DISTRICT BILASPUR, HP. Vs. STATE OF H.P. THROUGH SECRETARY (EDUCATION) TO THE GOVERNMENT OF HP SHIMLA AND ORS.
June 16, 2012
SHALAINDER VERMA S/O S K VERMA Vs. HARISH CHAUDHARY S/O RAMESH CHAUDHARY AND ORS
April 4, 2012
SHAM MAHAJAN Vs. H.P. STATE CO-OPERATIVE BANK LTD
November 5, 2012
SHAM MAHAJAN SON OF SHRI CHUNI LAL Vs. HP STATE CO-OPERATIVE BANK LTD.
November 5, 2012
SHAMBHAVI CONTRACTOR PVT LTD Vs. GARRISON ENGINEER
May 8, 2012
SHAMSHER SINGH Vs. STATE OF H P
July 2, 2012
SHAMSHER SINGH Vs. JASBIR KAUR
March 6, 2012
SHAMSHER SINGH SON OF LATE SHRI DINA NATH, RESIDENT OF VILLAGE PADYOLA Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
March 14, 2012
SHAN MOHD Vs. MOHINDER PAL
August 27, 2012
SHANAN, NEW BHALAI Vs. STATE OF H.P. THROUGH SECRETARY
March 22, 2012
SHANTI KAUR Vs. STATE OF HIMACHAL PRADESH
January 5, 2012
SHARMILA Vs. STATE OF HIMACHAL PRADESH
March 21, 2012
Sharmila Devi Sharma Vs. Y. S .Parmar University
April 3, 2012
SHARVAN KUMAR Vs. STATE OF HIMACHAL PRADESH
November 7, 2012
SHASHI KATOCH SON OF SH INDER JEET KATOCH Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY EDUCATION
July 26, 2012
SHASHI SHARMA AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
December 18, 2012
SHAYAM LAL Vs. VIDYA SAGAR
November 12, 2012
SHEELA DEVI Vs. HPSEB LIMITED
July 2, 2012
SHEELA DEVI, W/O SH. INDER SINGH, R/O VILLAGE DHAR, P.O. JARWA, TEHSIL SHILLAI, SUB TEHSIL RONHAT, DISTRICT SIRMOUR, H.P Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY SOCIAL JUSTICE AND EMPOWERMENT AND ORS.
July 19, 2012
SHEETAL SINGH Vs. STATE OF HIMACHAL PRADESH
June 11, 2012
SHER SINGH SON OF SH. PARAS RAM, VILLAGE GHUNAS, P.O. SHIKWARI, TEHSIL THUNAG, DISTRICT MANDI, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (FOREST TO THE GOVT. OF H.P. AT SHIMLA H.P.) AND PR. CHIEF CONSERVATOR OF FOREST SHIMLA H.P.
March 21, 2012
SHETU RAM Vs. ROOP LAL
April 20, 2012
SHIMLA (H.P.), PRESENTLY WORKING AS ASSISTANT ENGINEER Vs. STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY
March 9, 2012
SHIMLA EDUCATION SOCIETY AND TRUST Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
September 14, 2012
SHIMLA, H.P. Vs. STATE OF H.P.
June 12, 2012
SHIMLA, H.P. PROPRIETOR OF KASHAUNISHA SUPPLIERS Vs. M/S MOHAR MAHESH CONSTRUCTION PVT. LTD. VPO SAINJ DISTRICT KULLU
March 21, 2012
SHISHU PAL S/O SHRI OM PRAKASH SHARMA, R/O VILLAGE KAMLI, P.O. MARHANA, TEHSIL GHUMARWIN, DISTRICT BILASPUR. H.P. AND ORS. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (LANGUAGE AND CULTURE) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-171002,
January 6, 2012
SHIV DAYAL, SON OF LATE SHRI HIRDAY SINGH, RESIDENT OF VPO BALI CHOWKI, TEHSIL BALI CHOWKI, DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ADDITIONAL CHIEF SECRETARY (FORESTS) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
March 3, 2012
SHIV KUMAR NEGI Vs. STATE OF HIMACHAL PRADESH
March 7, 2012
SHIV RAM Vs. DANDU RAM
July 24, 2012
SHIV RAM Vs. STATE OF HIMACHAL PRADESH
August 3, 2012
Shiv Ram Vs. Executive Engineer, HP PWD
March 23, 2012
SHIV RAM SON OF SHRI SANT RAM Vs. SH SHRIKANT BALDI IAS PRINCIPAL
July 31, 2012
SHIV SINGH Vs. STATE OF HIMACHAL PRADESH
January 13, 2012
SHIV SINGH SON OF LATE SHRI NATHU RAM Vs. PREM SINGH SON OF SHRI KHEM SINGH
June 11, 2012
SHIVA NEPALI Vs. STATE OF HIMACHAL PRADESH
July 23, 2012
SHOBA DIWAN Vs. STATE OF HIMACHAL PRADESH
March 9, 2012
SHOBHA DAUGHTER OF KARAM CHAND DHIMAN Vs. STATE OF HIMACHAL PRADESH
January 12, 2012
SHOKAT ALI S/O MAZID MOHAMMAD Vs. STATE OF HIMACHAL PRADESH
August 30, 2012
SHRI AMAR CHAND, SON OF LATE SHRI LAL KHAN, RESIDENT OF VILLAGE JAHU KHURAD (HOOD), P.O. JAHU, TEHSIL BHORANJ, DISTRICT HAMIRPUR, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (HOME) TO THE GOVERNMENT OF H.P. SHIMLA-2,
March 13, 2012
SHRI ASHWANI GOSWAMI SON OF SHRI SUSHIL GOSWAMI, RESIDENT OF VILLAGE MAJHRNU, TEHSIL JOGINDERNAGAR, DISTRICT MANDI, H.P. Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD THROUGH ITS SECRETARY, KUMAR HOUSE, SHIMLA - 4
March 3, 2012
SHRI AVTAR SINGH, SON OF SHRI GANESHA RAM, RESIDENT OF VILLAGE & P.O. BEHANG, TEHSIL MANALI, DISTRICT KULLU (HP) Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (HOME) TO THE GOVERNMENT OF HIMACHAL PRADESH
June 16, 2012
SHRI BALAK RAMKSON OF LTE JALAM RAM, RESIDENT OF VILLAGE MARIDHAR, P.O PANGNA, TEHSIL KARSOG, DISTT. MANDI, H.P. Vs. SHRI P.K. BAIDYA, PRESENTLY WORKING AS EXECUTIVE ENGINEER IN I & PH DIVISION KARSOG, DISTT. MANDI, H.P.,
January 9, 2012
SHRI BANSI LAL, SON OF SHRI LAL CHAND, RESIDENT OF VILLAGE BASHLA, TEHSIL ROHRU, DISTRICT SHIMLA, H.P. Vs. PREM CHAND, SON OF SHRI BHAJAN DASS, RESIDENT OF VILLAGE BASHLA, TEHSIL ROHRU, DISTRICT SHIMLA, H.P.,
March 9, 2012
SHRI BHURI SINGH SON OF SH. PURSHOTAM, RESIDENT OF VILLAGE LANGNA, P.O. ROPRI, TEHSIL JOGINDERNAGAR, DISTT. MANDI, H.P. Vs. THE STATE OF H.P THROUGH THE PRINCIPAL SECRETARY (FORESTS) WITH HEADQUARTER AT SHIMLA, H.P.,
November 7, 2012
SHRI BHUSHAN LAL SHARMA SON OF SHRI DULE RAM SHARMA, RESIDENT OF VILLAGE CHHAPROHAL, P.O. GAGAL, TEHSIL SADAR, DISTRICT MANDI, HP. Vs. STATE OF HP THROUGH SECRETARY (IPH) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA AND ORS.
October 3, 2012
SHRI BRIJ LAL SON OF SH. POLI RAM, R/O VILLAGE GADM, POST OFFICE SULKHAN, TEHSIL BHORANJ, DISTRICT HAMIRPUR, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (HORTICULTURE), GOVT. OF H.P. SHIMLA,
March 22, 2012
SHRI DEVINDER KUMAR, SON OF SHRI BHAGAT RAM, RESIDENT VILLAGE BHUTTI, P.O. CHAURIDHAR, TEHSIL KARSOG, DISTRICT MANDI, H.P. Vs. THE HIMACHAL PRADESH STATE ELECTRICITY BOARD, VIDYUT BHAWAN, SHIMLA - 4, THROUGH ITS SECRETARY,
March 14, 2012
SHRI GUMAT RAM SON OF SHRI KANNUR R/O VILLAGE GUJRA PHATI, MANJADESH, SUB TEHSIL ANNI, DISTRICT KULLU, H.P. Vs. SHRI MANI DEVI WIFE OF SHRI GUMAT RAM RESIDENT OF VILLAGE BALOLI, PHATI, KAMANAD, SUB TEHSIL ANI, DISTRICT KULLU, H.P.
January 10, 2012
SHRI HEM RAJ Vs. THE STATE OF HIMACHAL PRADESH & ORS.
April 5, 2012
SHRI ISHWAR SINGH Vs. THE STATE OF HIMACHAL PRADESH
November 2, 2012
SHRI JAGAT RAM Vs. SHRI BALIA AND ORS.
November 6, 2012
SHRI JAWAHAR LAL S/O SH. ROSHAN LAL, R/O VILL. & P.O. KARASA, TEHSIL ROHRU, DISTT. SHIMLA, H.P. Vs. STATE OF H.P.
January 5, 2012
SHRI JEET RAM SON OF KANSIA RESIDENT OF VILLAGE AND PO BALDEHAN, TEHSIL AND DISTRICT SHIMLA, H.P. Vs. SHRI TEK SINGH SON OF SHRI MANGAN SINGH THROUGH HIS LRS. AND ORS.
June 22, 2012
SHRI KAILASH CHAND, SON OF SHRI HEM RAJ SHARMA, RESIDENT OF VILLAGE AND POST OFFICE DHAROT, TEHSIL AND DISTRICT SOLAN, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH AND ORS.
March 9, 2012
SHRI KHUB RAM, SON OF SHRI LUDAR RAM, RESIDENT OF VILLAGE AND P.O. PATRIGHAT, TEHSIL SARKAGHAT, DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH THE PRINCIPAL SECRETARY (FINANCE) TO THE GOVT. OF HIMACHAL PRADESH, SHIMLA-171002,
March 13, 2012
SHRI KUSHAL KUMAR Vs. STATE OF H.P., PRINCIPAL CHIEF CONSERVATOR OF FOREST AND DIVISIONAL FOREST OFFICER
November 12, 2012
SHRI NAND KISHORE PRESENTLY POSTED AS DAILY WAGES BELDAR UNDER PWD MANDI DIVISION NO. II Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PUBLIC WORKS DEPTT.), GOVERNMENT OF H.P. AND ENGINEER-IN-CHIEF, H.P. PUBLIC WORKS DEPARTMENT
November 7, 2012
Shri Narender Dutt Sharma Vs. State of Himachal Pradesh
March 3, 2012
SHRI NIHAL CHAND SON OF SHRI BRIAJ LAL, RESIDENT OF VILLAGE CHOUNTRA, TEPPA MEHLTA, TEHSIL AND DISTRICT HAMIRPUR, H.P. Vs. SHRI BHAGAT RAM SON OF SHRI GAJJAN RAM, RESIDENT OF VILLAGE CHOUNTRA, TEPPA MEHLTA, TEHSIL AND DISTRICT HAMIRPUR, H.P.,
November 2, 2012
SHRI NIKA RAM, SON OF SHRI HOLU, VILLAGE AND P.O. DOGHRI, PHATI PICHLI, KOTHI MANAGER, TEHSIL AND DISTRICT KULU (HP) AND ORS. Vs. SH. MOTI RAM, SON OF SHRI HOLU AND ORS.
July 18, 2012
SHRI PAWAN KUMAR, SON OF SHRI PREM CHAND, RESIDENT OF VILLAGE AND POST OFFICE DHAMROL, TEHSIL BHORANJ, DISTRICT HAMIRPUR Vs. STATE OF HIMACHAL PRADESH
March 12, 2012
SHRI PRADEEP SHARMA SON OF SH. CHAMAN LAL, RESIDENT OF KULBHUSHAN BUILDING, NEW TOTU, SHIMLA-II (OWNER OF BUS NO. HP-07-4021) Vs. KUMARI ANUPAM D/O SH. DHARAM PAL THAKUR, RESIDENT OF ARAM KOTHI, H. NO. 2, BOILEAUGANJ, SHIMLA-5,
March 20, 2012
SHRI PRITHI CHAND Vs. NAURA DEVI AND OTHERS
May 7, 2012
SHRI RAJINDER KUMAR (EX-BUS-SAHAYAK) SON OF LATE SH. JAI SINGH, RESIDENT OF VILLAGE AND POST OFFICE, RAJPURA, TEHSIL AND DISTRICT CHAMBA, H.P. Vs. THE HIMACHAL ROAD TRANSPORT CORPORATION, THROUGH ITS MANAGING DIRECTOR, MAIN BUS STAND, SHIMLA,
July 27, 2012
SHRI RAM SINGH S/O KUNGA, SMT. DOLMA DEVI Vs. SANJAY MUKHERJEE S/O SHANTOO MUKHERJEE
March 9, 2012
SHRI RAM TEJ SON OF SH. SITA RAM, RESIDENT OF VILLAGE GONDA, TEHSIL AND DISTT. GONDA, U.P. EX. SKILLED WORKER R&T FACTORY NAHAN, DISTT. SIRMOUR, H.P. Vs. THE STATE OF H.P. THROUGH PRINCIPAL SECRETARY (FOREST) WITH HEADQUARTER AT SHIMLA, H.P.,
June 11, 2012
SHRI SATYA PAL SON OF SHRI RAM SWAROOP, RESIDENT OF VILLAGE LANA-BANKA, POST OFFICE BAGTHAN, TEHSIL PACHHA, DISTRICT SIRMOUR, H.P. Vs. THE STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PWD), TO THE GOVT. OF H.P., SHIMLA-2,
January 5, 2012
Shri Satya Parkash Vs. Karam Chand
April 9, 2012
SHRI SAUNU RAM, SON OF SHRI GURDITTU, RESIDENT OF HOUSE NO. 109, DIARA SECTOR, BILASPUR, DISTRICT BILASPUR, H.P. Vs. THAKUR DASS, SON OF UNKNOWN,
March 21, 2012
SHRI SHARDA NAND, SON OF SHRI AMAR CHAND, VILLAGE MASHORA, POST OFFICE NAGWAIN, TEHSILA SADAR, DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY (EDUCATION) GOVERNMENT OF HIMACHAL PRADESH, SHIMLA, H.P.,
June 11, 2012
SHRI SOHAN SINGH SON OF SHRI FULLA DASS, RESIDENT OF VILLAGE KAMRU, POST OFFICE SANGLA, TEHSIL SANGLA, DISTRICT KINNAUR, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (HOME), TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-171002,
March 7, 2012
SHRI SUNDER SINGH CHAUHAN SON OF SHRI MEHAR CHAND CONTRACTOR, RESIDENT OF SHAKTI SADAN, DHALLI, SHIMLA-12 Vs. STATE OF HIMACHAL PRADEH THROUGH THE SECRETARY (PW) HP SECRETARIAT, SHIMLA-2,
July 18, 2012
SHRI SURESH BANSAL Vs. KRISHNA NADKARNI
November 29, 2012
Shri Surinder Singh Vs. Kehar Singh & Connected Matter
July 2, 2012
SHRI UDE RAM Vs. STATE OF HIMACHAL PRADESH AND ENGINEER-IN-CHIEF, H.P. PUBLIC WORKS DEPARTMENT
November 7, 2012
SHRI YASHPAL Vs. HIMACHAL ROAD TRANSPORT CORPORATION
May 9, 2012
SHRI. D.R. SATIA S/O SHRI KUNDAN LAL, SETIA NIWAS, BHARARI, SHIMLA 171001, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (FORESTS) TO THE GOVT. OF HIMACHAL PRADESH, SHIMLA,
January 13, 2012
SHUBH TIMB STEEL LIMITED Vs. UNION OF INDIA
April 26, 2012
SHURVEER Vs. STATE OF HIMACHAL PRADESH
November 6, 2012
SHURVEER SINGH Vs. STATE OF HIMACHAL PRADESH
August 2, 2012
SHYAM DASS Vs. STATE OF HIMACHAL PRADESH
December 6, 2012
SHYAM LAL Vs. STATE OF HIMACHAL PRADESH
July 18, 2012
SHYAM LAL Vs. NARDA DEVI
July 24, 2012
Shyam Lal Vs. Himachal Pradesh State Electricity Board
August 28, 2012
SHYAM LAL Vs. STATE OF HIMACHAL PRADESH
December 18, 2012
SHYAM LAL S/O JOVAN DASS (JOWA RAM) RESIDENT OF VILLAGE GHURAT, P.O. KULAG TEHSIL CHOPAL, DISTRICT SHIMLA, H.P. Vs. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (RURAL DEVELOPMENT AND PANCHAYATI RAJ) TO THE GOVERNMENT OF HIMACHAL PRADESH SHIMLA,
February 10, 2012
Shyam Singh Vs. State of Himachal Pradesh
March 13, 2012
SHYAM VERMA Vs. STATE OF HIMACHAL PRADESH
March 26, 2012
SHYAMA DEVI W/O BALBIR SHARMA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
March 5, 2012
SHYAMA NAND Vs. STATE OF H.P.
September 3, 2012
SHYAMA NAND SHARMA Vs. SUSHILA SHARMA
July 6, 2012
SIKANDER NEGI Vs. H.P. VIDHAN SABHA
November 5, 2012
SIKENDER @ MUKANDA Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY HOME, GOVERNMENT
September 7, 2012
SINTEX INDUSTRIES LTD Vs. PHOOL KUMAR
October 4, 2012
SIRI RAM SON OF SHRI PRABH DYAL, RESIDENT OF VILLAGE PANOL, PARGANA TIUN, TEHSIL GHUMARWIN, DISTT. BILASPUR, H.P. Vs. SHRI RANJEET SON OF SHRI DANDU AND ORS. ALL RESIDENTS OF VILLAGE PANOL, PARGANA TIUN, TEHSIL GHUMARWIN, DISTRICT BILASPUR, H.P.
March 13, 2012
SITA RAM Vs. RANJEET SINGH
May 14, 2012
SITA RAM SHARMA Vs. DURGA DASS
July 18, 2012
SITA RAM SON OF ARJUN Vs. LAJYA DEVI WIFE OF CHET RAM
November 8, 2012
SITA RAM, S/O GOVIND, R/O VILLAGE BAROG, P.O. DROWALI, DISTRICTBILASPUR, H.P. AND ORS. Vs. GENERAL MANAGER, BEAS CONSTRUCTION BOARD, B.B.M.B., SECRETARIAT, SECTOR 19 B, MADHYA MARG, CHANDIGARH-160017,
March 29, 2012
SKEEL KUMAR VERMA SON OF SHRI NATHU RAM VERMA Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
August 17, 2012
SMT. ANITA AHLUWALIA W/O B.V.K. AHLUWALIA, A-109, PANDAV NAGAR, DELHI Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY HOMES, STATE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA,
March 2, 2012
SMT. BEASAN DEVI WD/O RIJHI RAM AND ORS. Vs. RAJ LAL S/O SH. HARI CHAND CASTE BRAHMIN, R/O VILLAGE CHABRAIN, TEHSIL BANGANA, DISTT. UNA, H.P. AND UNITED INDIA INSURANCE COMPANY, UNA THROUGH ITS MANAGER
January 9, 2012
SMT. BRIJ BALA W/O LATE SH. RAJENDER SINGH, VILLAGE KATHANA, P.O. SURLA, TEHSIL NAHAN, DISTT. SIRMOUR, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH-171002, H.P.,
March 21, 2012
SMT. GEEETA DEVI, WD/O LATE GUDDU RAM @ MADAN AND ORS. Vs. M/S. GAMMON INDIA LTD., SITE OFFICE AT AVERI, P.O. NOGLI, TEHSIL NIRMAND, DISTRICT KULLU, H.P.
March 19, 2012
SMT. HEM LATA SEKHRI, W/O SH. ASHOK SEKHRI, R/O MOHALLA SAPRI, TEHSIL & DISTRICT CHAMBA, H.P. Vs. STATE OF H.P. THROUGH ITS DIRECTOR, DIRECTORATE OF ELEMENTARY EDUCATION, SHIMLA AND ORS.
March 27, 2012
SMT. INDU BHATIA WIFE OF ER. M.R. DAROCH, RESIDENT VILLAGE UPPER NAILI TEHSIL BANGANA DISTRICT UNA, H.P. Vs. UNION OF INDIA, MINISTRY OF PETROLEUM, OIL AND NTURAL GAS, THROUGH ITS SECRETARY, GOVT. OF INDIA, SHASTRI BHAWAN, NEW DELHI-110001,
March 3, 2012
SMT. JAIMANTI DEVI WIFE OF SHRI UJJAGAR SINGH, RESIDENT OF VILLAGE AND PO JAMTA, TEHSIL NAHAN, DISTRICT SIRMAUR, H.P. Vs. THE STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (I & PH), H.P. SECRETARIAT, CHHOTA SHIMLA - 171002, H.P.,
March 1, 2012
SMT. KAMLA DEVI W/O SH. AMER SINGH R/O VILL. KHANN, TEHSIL SADAR, DISTT. BILASPUR (H.P.) Vs. UNION OF INDIA THROUGH SECRETARY WELFARE, GOVT. OF INDIA, NEW DELHI,
March 9, 2012
SMT. KAMLESH LATA W/O SHRI KARAM SINGH, Vs. SMT. PREM LATA ALIAS LATA DEVI D/O DOLE RAM,
March 12, 2012
SMT. KAMLESH THAKUR Vs. THE HIMACHAL PRADESH BOARD OF SCHOOL EDUCATION, DHARAMSHALA AND CONNECTED MATTER
October 9, 2012
SMT. KANTA DEVI WIFE OF SHRI PRATAP SINGH, RESIDENT OF SET NO.104, BASANT VIHAR, PARIMAHAL KASUMPTI, SHIMLA-9 Vs. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (GAD)) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
March 2, 2012
SMT. KAUSHLYA DEVI WIDOW OF SHRI PARKASH CHAND, RESIDENT OF VILLAGE NARSHIN, TAPPA UGIALTA, TEHSIL AND DISTRICT HAMIRPUR (H.P.) Vs. SHRI RIKHI RAM SON OF SHRI JAI RAM, RESIDENT OF VILLAGE NARSHIN, TAPPA UGIALTA, TEHSIL AND DISTRICT HAMIRPUR, H.P.,
January 5, 2012
SMT. KRISHNA THAKUR Vs. HIMACHAL ROAD TRANSPORT CORPORATION, SHIMLA AND ANR.
March 2, 2012
SMT. KUSUM LATA WIFE OF SH. RAJINDER SINGH, RESIDENT OF VILLAGE PALEHI, P.O. CHAKLOO, TEHSIL AND DISTRICT CHAMBA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH THE CHIEF SECRETARY, GOVERNMENT OF HIMACHAL PRADESH, SHIMLA AND ORS.
March 6, 2012
SMT. MANJEET KAUR, W/O SHRI UJAGAR SINGH, S/O SHRI RATTANU, Vs. SHRI GITA RAM, S/O SHRI HARI SINGH, S/O RELU,
March 13, 2012
SMT. MANJU KUMARI, WIFE OF SH. RAJESH VERMA, RESIDENT OF VILLAGE AND POST OFFICE, SAJAO PIPLU, TEHSIL, SARKAGHAT, DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH CHIEF SECRETARY, TO THE GOVT. OF HIMACHAL PRADESH, SHIMLA-2, H.P.,
December 11, 2012
SMT. MEENA KUMARI Vs. SMT. LAXMI DEVI
December 6, 2012
SMT. RENU BALJEE, W/O LATE SHRI HARSH BALJEE, Vs. SHIV CHARAN DASS AND SONS, THROUGH ITS KARTA SHRI AJAY KUMAR KHANNA, S/O SHRI JUGAL MISHORE KHANNA, C/O LOKE NATH AND COMPANY, 16, THE MALL SHIMLA, H.P.,
January 2, 2012
SMT. ROSHANI DEVI WD/O SH. BABU RAM SON AMIN CHAND, RESIDENT OF VILLAGE MALAHAT, TEHSIL AND DISTRICT UNA, H.P. Vs. SMT. TRIPTA DEVI D/O LATE SH. BABU RAM S/O AMIN CHAND, RESIDENT OF VILLAGE MALAHAT, TEHSIL & DISTRICT UNA, H.P.,
June 12, 2012
SMT. SHARDA DEVI WIFE OF LATE SH. SHIV RAM, RESIDENT OF VILLAGE DHARIANA, P.O. SADHYANA, TEHSIL AND DISTT. MANDI, H.P. HOUSE WIFE Vs. THE STATE OF H.P. THROUGH PRINCIPAL SECRETARY (FORESTS) WITH HEADQUARTER AT SHIMLA, H.P.,
March 9, 2012
SMT. SUNITA DEVI, WD/O LATE SHRI LEKH RAM, R/O KANVALA, P.O. NALAG, TEHSIL SUNDERNAGAR, DISTRICT MANDI (HP) Vs. STATE OF H.P. THROUGH SECRETARY EDUCATION (PRIMARY) TO THE GOVERNMENT OF H.P., SHIMLA,
March 6, 2012
SMT. URMILA DEVI WIFE OF PARKASH CHAND, RESIDENT OF VILLAGE KATOHAR KALAN, TEHSIL AMB DISTT. UNA Vs. SMT. SARITA DEVI W/O JOGINDER PAL AND ORS.
January 9, 2012
SMT. USHA RANI WIFE OF SHRI ANIL GULARIA, RESIDENT OF VILLAGE BHADHROON, POST OFFICE DHANETA, TEHSIL NADAUN, DISTRICT HAMIRPUR (H.P.) Vs. STATE OF H.P. THROUGH SECRETARY (SOCIAL JUSTICE & EMPOWERMENT) TO THE GOVT. OF H.P.,
January 9, 2012
SNEH LATA NEGI D/O LATE CHATAR SINGH NEGI Vs. OM PARKASH RANA S/O GUJAR MAL
December 14, 2012
SOBHA RAM Vs. PREM CHAND
July 16, 2012
SODHI RAM Vs. STATE OF HIMACHAL PRADESH
March 7, 2012
SOHAN LAL Vs. AMIN CHAND
October 17, 2012
SOHAN SINGH Vs. STATE OF HIMACHAL PRADESH
July 13, 2012
SOHAN SINGH Vs. STATE OF HIMACHAL PRADESH
January 12, 2012
SOLAN Vs. STATE OF H.P.
June 1, 2012
SOLAN, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH DISTT. MAGISTRATE
March 26, 2012
SOM DUTT Vs. HPSEB LIMITED
July 2, 2012
SOM DUTT DHIMAN Vs. MANDIR ARYA SAMAJ
December 1, 2012
SOM DUTT S/O SAHURU RAM Vs. STATE OF HIMACHAL PRADESH
January 6, 2012
SOM DUTT S/O SHRI LAL SINGH Vs. STATE OF HIMACHAL PRADESH
September 3, 2012
SOM DUTT, S/O SH. DURGA DASS, R/O VILLAGE Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
March 17, 2012
SOM NATH Vs. NARESH S/O JAI SINGH
April 3, 2012
SOM PRAKASH Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY
August 8, 2012
SOMA DEVI PAWAN KUMAR Vs. STATE OF HIMACHAL PRADESH
May 24, 2012
SOMEER MEHTA Vs. COL. PREM VIR SINGH
May 16, 2012
SONAM CHOEDON Vs. STATE OF HIMACHAL PRADESH
August 13, 2012
SONI KUMAR Vs. STATE OF HIMACHAL PRADESH
July 10, 2012
SONIA SAROCH W/O SHRI VIVEK KAPOOR Vs. STATE OF HIMACHAL PRADESH THROUGH THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF H P
June 1, 2012
SONU KUMAR Vs. STATE OF HIMACHAL PRADESH
March 1, 2012
SOUJU RAM SON OF SH. BAHADUR RAM, RESIDENT OF VILLAGE PALOTA, P.O. UPPER BEHALI, TEHSIL SUNDERNAGAR, DISTT. MANDI, H.P. EXCARPENTER BBMB, SUNDERNAGAR, DISTT. MANDI, H.P. AND ORS. Vs. THE CHAIRMAN, BBMB WITH HEADQUARTER AT PATIALA (PUNJAB),
March 7, 2012
SPICE DISTRIBUTION LIMITED Vs. SPICE RETAIL LIMITED
July 10, 2012
ST EDWARDS SCHOOL Vs. INDU KAUSHAL
May 21, 2012
Standard Chartered Bank Vs. D.R. Sood
March 12, 2012
STATE BANK OF INDIA HAVING ITS CENTRAL OFFICE AT NARIMAN POINT AT MUMBAI AND LOCAL HEAD OFFICE AT CHANDIGARH Vs. STATE BANK OF INDIA OFFICERS ASSOCIATION
May 18, 2012
STATE BANK OF PATIALA Vs. SHAMMI KUMAR
October 12, 2012
STATE OF H P Vs. JAI DEV SON OF SH BHAGPUR
August 22, 2012
STATE OF H P Vs. CHUNI LAL
February 28, 2012
STATE OF H P Vs. SHAUKAT ALI SON OF BASHIR KHAN
July 20, 2012
STATE OF H P Vs. BENI CHAND
July 19, 2012
STATE OF H P Vs. PARSHOTAM LAL
July 18, 2012
STATE OF H P Vs. ANKUR SOOD SON OF SHRI PRAKASH CHAND SOOD
August 1, 2012
STATE OF H P Vs. NARINDER SINGH SON OF SHRI NIRANJAN SINGH
June 13, 2012
STATE OF H P Vs. JOGINDER SINGH
May 14, 2012
STATE OF H P Vs. RACHAN SINGH
May 17, 2012
STATE OF H P Vs. TUFANI RAM ALIAS RAJESH
May 10, 2012
STATE OF H P Vs. VIKRAM SINGH
May 14, 2012
STATE OF H P Vs. ABDUL MAZID, SON OF GULAM MAHIDEEN
May 7, 2012
STATE OF H P Vs. RAWEL SINGH
May 7, 2012
STATE OF H P Vs. ROHIT PARMAR
May 7, 2012
STATE OF H P Vs. VISHAL CHAUHAN
July 10, 2012
STATE OF H P Vs. GOVIND RAM
July 11, 2012
STATE OF H P Vs. SANJAY KUMAR
July 11, 2012
STATE OF H P Vs. RAJINDER KUMAR
July 11, 2012
STATE OF H P Vs. MAHENDER KUMAR
July 12, 2012
STATE OF H P Vs. NARAIN SINGH
July 13, 2012
STATE OF H P Vs. MOHAN LAL
July 17, 2012
STATE OF H P Vs. ROSHAN LAL
July 4, 2012
STATE OF H P Vs. KASHMIR SINGH ALIAS FAUJI SON OF SHRI GIAN SINGH
June 22, 2012
STATE OF H P Vs. SURESH KUMAR
June 19, 2012
STATE OF H P Vs. NIRMLA DEVI
June 18, 2012
STATE OF H P Vs. MAHENDER SINGH SON OF GIAN CHAND
June 14, 2012
STATE OF H P Vs. JOGINDER SINGH SON OF SHRI SANT RAM
June 22, 2012
STATE OF H P Vs. UDHAM SINGH S/O KALU RAM
April 17, 2012
STATE OF H P Vs. NEELAM KUMARI W/O LATE PURAN CHAND, CASTE BRAHMAN
April 17, 2012
STATE OF H P Vs. SUBHASH CHAND SON OF BIRU RAM
April 10, 2012
STATE OF H P Vs. SANJEEV KUMAR S/O PUNNU RAM AND ORS
January 3, 2012
STATE OF H P Vs. BUDH RAM SON OF TEHL SINGH AND ORS
December 18, 2012
STATE OF H P Vs. SURJIT KUMAR @ RODA
May 24, 2012
STATE OF H P Vs. SANJAY KUMAR ALIAS SANJU
May 22, 2012
STATE OF H P Vs. KRISHAN LAL S/O KESHAV RAM
May 22, 2012
STATE OF H P Vs. ROSHAN LAL
May 14, 2012
STATE OF H P Vs. BABA SOHAN GIRI SON OF SANTOSH GIRI
May 2, 2012
STATE OF H P Vs. SUNIL KUMAR S/O NAND LAL AND ORS
May 2, 2012
STATE OF H P Vs. KAMAL SINGH
May 1, 2012
STATE OF H P Vs. JAGIR SINGH
May 1, 2012
STATE OF H P Vs. ASHOK KUMAR SON OF SH HARBANS LAL
August 31, 2012
STATE OF H P Vs. BISHAN SINGH SON OF GHARUNDI RAM AND ORS
September 11, 2012
STATE OF H P Vs. SUMMIT SOOD AND ORS
August 22, 2012
STATE OF H P Vs. VIJAY SHARMA SON OF MILAK RAJ
November 21, 2012
STATE OF H P Vs. RAVINDER PAL SINGH SON OF SUCHHA SINGH AND ORS
December 1, 2012
STATE OF H P Vs. ASHOK KUMAR
October 29, 2012
STATE OF H P THROUGH SECRETARY Vs. BADRI SINGH BHATIA
August 9, 2012
STATE OF H P THROUGH THE PRINCIPAL SECRETARY Vs. NAND LAL SON OF SH FAGNU RAM
July 27, 2012
State of H. P. Vs. Rattan Lal
July 23, 2012
State of H.P. Vs. Deep Chand
November 4, 2012
STATE OF H.P. Vs. RAM RATTAN S/O SH. MAHABIR, RESIDENT OF VILLAGE MOHANA, TEHSIL BALAMGARH, DISTT. FRIDABAD, HARYANA
September 18, 2012
STATE OF H.P. Vs. NEELAM KUMAR SON OF SHRI DEV RAJ, RESIDENT OF NANAWAN, P.O. BHAYAD, TEHSIL AND P.S. BARSAR, DISTRICT HAMIRPUR, H.P.
September 18, 2012
STATE OF H.P. Vs. MAIKY LAL, S/O SH. BARSUKH, RESIDENT OF VILLAGE (BHAUTA) JAISHKUN, TEHSIL DODRA KWAR, DISTRICT SHIMLA, H.P. AND JAI LAL, S/O SH. MAIKY LAL, RESIDENT OF VILLAGE (BHAUTA) JAISHKUN, TEHSIL DODRA KWAR, DISTRICT SHIMLA, H.P.
September 17, 2012
State of H.P. Vs. Block Anganwadi Workers Union, Jhandutta
April 16, 2012
STATE OF H.P. Vs. PAWAN DEV
March 9, 2012
STATE OF H.P. Vs. HARBINDER SINGH SON OF JARNAIL SINGH
February 28, 2012
STATE OF H.P. Vs. ASHOK KUMAR S/O DWARKA DASS AND SURINDER KUMAR S/O DWARKA DASS, BOTH
February 28, 2012
STATE OF H.P. Vs. GURDEEP SINGH, SON OF NARINDER SINGH
February 28, 2012
STATE OF H.P. Vs. NANAK CHAND
July 23, 2012
STATE OF H.P. Vs. BRIGHU CHAND, SON OF SH.RUMI RAM
September 20, 2012
STATE OF H.P. Vs. AMAR CHAND
June 12, 2012
STATE OF H.P. Vs. GUDOO SON OF SHRI LEHNU
April 16, 2012
STATE OF H.P. Vs. SUKESH SHARMA WIFE OF SHRI RAM SWAROOP SHARMA
April 16, 2012
STATE OF H.P. Vs. DHARAM SINGH ALIAS DHARMU
March 14, 2012
STATE OF H.P. Vs. RAM LAL
May 31, 2012
STATE OF H.P. Vs. SWAMI LAL JI MAHARAJ SON OF SHRI SWAMI NAVAL JI MAHARAJ, R/O KAINLLU MATA KA MANDIR, NEW SHIMLA, SECTOR-IV, NEW SHIMLA, H.P.
December 27, 2012
STATE OF H.P. Vs. SUKHVINDER SINGH SON OF KARTAR SINGH RESIDENT OF TAYARA TEHSIL AND DISTRICT UNA, H.P.
July 18, 2012
STATE OF H.P. Vs. GURMAIL SINGH ALIAS BABA SON OF GURDIT SINGH, R/O VILLAGE KANTE, TEHSIL AND DISTT. UNA, H.P.
August 2, 2012
STATE OF H.P. THROUGH PRINCIPAL SECRETARY Vs. BUDHI PARKASH SON OF SHRI MOHAN LAL
September 6, 2012
State of H.P. through Secretary H.P.P.W.D., Shimla, H.P. Vs. B.D.Vij alias Satish Kumar Vij
August 27, 2012
STATE OF H.P. THROUGH SECRETARY, (LABOUR & EMPLOYMENT) H.P. SECTT., SHIMLA-2 AND LABOUR COMMISSIONER, H.P., SHIMLA-1 Vs. SHRI RANJHU RAM S/O SHRI SUNDER RAM, R/O VILLAGE & P.O CHUKKU, TEHSIL PADHAR, SUNI, DISTRICT MANDI, H.P.,
March 29, 2012
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR SON OF SADA RAM, CASTE KHATRI, RESIDENT OF VILLAGE SAMLOHAL, POLICE STATION TALAI, DISTRICT BILASPUR, H.P.,
March 3, 2012
STATE OF HIMACHAL PRADESH Vs. RAM LAL SON OF SHRI JEERU RAM R/O RAMTERI SUB-TEHSIL TIKKAR P.S. ROHRU, DISTRICT SHIMLA, H.P. AND OTHERS
March 5, 2012
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR
March 6, 2012
STATE OF HIMACHAL PRADESH Vs. BABU RAM SON OF SH. SANT RAM R/O VILLAGE KANYOLA UPPERLA, SUB TEHSIL RAMSHEHAR, TEHSIL NALAGAR, DISTT. SOLAN, H.P.
March 6, 2012
STATE OF HIMACHAL PRADESH Vs. AJAY KUMAR, SON OF SH. RAMESH CHAND, CASTE DHIMAN,
March 6, 2012
STATE OF HIMACHAL PRADESH Vs. SH. JAGDISH CHAND @ JAGGU, SON OF SH. BHAGI CHAND, RESIDENT OF DIBALU, P.S. SADAR, DISTTT. MANDI, H.P.
March 6, 2012
STATE OF HIMACHAL PRADESH Vs. KHUDU RAM SON OF SHRI HIRDA RAM, RESIDENT OF SHILGANI, POST OFFICE FOZAL, P.S. MANALI, DISTRICT KULLU, HIMACHAL PRADESH
March 6, 2012
STATE OF HIMACHAL PRADESH Vs. VIDYA PAWAN SON OF SHRI RAM NATH, R/O VILLAGE RIBBA, TEHSIL MOORANG, DISTT. KINNAUR, H.P.,
May 3, 2012
STATE OF HIMACHAL PRADESH Vs. GULSHAN KUMAR SON OF KISHORI LAL CASTE GHIRTH,
May 3, 2012
STATE OF HIMACHAL PRADESH Vs. SUNIL DEV
January 12, 2012
STATE OF HIMACHAL PRADESH Vs. SITA RAM, SON OF PANJU RAM, ONKAR SINGH, SON OF PANJU RAM AND PYARE LAL, SON OF RAM DITTU, ALL RESIDENTS OF VILLAGE PALTHI, POLICE STATION, GHUMARWIN, DISTRICT BILASPUR, H.P.
September 13, 2012
STATE OF HIMACHAL PRADESH Vs. RAJINDER SINGH SON OF SHRI MOHAN LAL, RESIDENT OF VILLAGE, PALAT, POLICE STATION, THEOG, DISTT. SHIMLA
September 17, 2012
STATE OF HIMACHAL PRADESH Vs. RAMESH CHAND, SON OF TITA RAM, JUGNI DEVI, WIFE OF TITA RAM AND KULDIP, SON OF TITA RAM, ALL CASTE BY HARIZAN AND RESIDENTS OF CHAHARI, POLICE STATION AND DISTRICT KANGRA, H.P.
September 13, 2012
STATE OF HIMACHAL PRADESH Vs. BALDEV RAJ
September 17, 2012
STATE OF HIMACHAL PRADESH Vs. GURMEET SINGH
December 11, 2012
STATE OF HIMACHAL PRADESH Vs. HARESH KUMAR GAUTAM
December 11, 2012
STATE OF HIMACHAL PRADESH Vs. JANAK SINGH SON OF SHRI MANGAL SINGH RESIDENT OF VILLAGE KUTHAR BEET, TEHSIL HARULI DISTRICT UNA, H.P.
December 1, 2012
STATE OF HIMACHAL PRADESH Vs. RATTAN @ RATTO S/O SHRI JARMO, JARMO S/O SHRI MOIYA, SMT. DUMNI W/O SHRI JARMO AND SMT. DILO S/O SHRI RATTO, ALL RESIDENTS OF VILL. GATREHAD, PARGNA SAHO, TEHSIL AND DISTRICT CHAMBA, H.P.
July 31, 2012
STATE OF HIMACHAL PRADESH Vs. SHANKAR SINGH SON OF SHRI HARI SINGH,
July 24, 2012
STATE OF HIMACHAL PRADESH Vs. RANBIR SINGH SON OF SH. MOHINDER SINGH, RESIDENT OF VILLAGE KHAROTI, P.O. HARIPUR DHAR, TEHSIL SANGRAH, DISTT. SIRMOUR, H.P.
July 20, 2012
STATE OF HIMACHAL PRADESH Vs. SANDEEP KUMAR ALIAS GITTU, SON OF SHRI DHARAM CHAND, CASTE BATWAL, RESIDENT OF KALOOND, P.O. CHACHINANAGRI, TEHSIL AND P.S. PALAMPUR, DISTRICT KANGRA, H.P.
July 24, 2012
STATE OF HIMACHAL PRADESH Vs. ASHWANI KUMAR
August 6, 2012
STATE OF HIMACHAL PRADESH Vs. KANTI GROVER
June 26, 2012
STATE OF HIMACHAL PRADESH Vs. SANTI DEVI
April 30, 2012
STATE OF HIMACHAL PRADESH Vs. GOVIND RAM
June 22, 2012
STATE OF HIMACHAL PRADESH Vs. RAJESH DHIMAN
August 28, 2012
STATE OF HIMACHAL PRADESH Vs. RANJEET SINGH SON OF LATE SH. MOHINDER SINGH, RESIDENT OF VILLAGE KAMLA VERMA BUILDING, WARD NO. 7 RAHIGHAT, P.S. & TEHSIL THEOG, DISTT. SHIMLA, H.P.,
January 10, 2012
STATE OF HIMACHAL PRADESH Vs. PARKASH CHAND SON OF SHRI SORMA RAM, CASTE GADDI, RESIDENT OF VILLAGE CHANANI, TEHSIL JAWALI, DISTRICT KANGRA (H.P.)
November 23, 2012
STATE OF HIMACHAL PRADESH Vs. BALJIT SINGH
August 28, 2012
STATE OF HIMACHAL PRADESH Vs. BHUPINDER SINGH, SON OF SHRI KEWAL RAM AND ORS.
October 3, 2012
STATE OF HIMACHAL PRADESH Vs. PURAN CHAND SON OF SHRI BUDH RAM RESIDENT OF CHHOYAL, PHATI SHAMSHI, KOTHI KHOKHAN TEHSIL AND DISTT. KULLU, HIMACHAL PRADESH
October 4, 2012
STATE OF HIMACHAL PRADESH Vs. OM PARKASH S/O CHUHRA RAM
April 11, 2012
STATE OF HIMACHAL PRADESH Vs. LALMAN, SON OF SH CHAMAN LAL
April 18, 2012
STATE OF HIMACHAL PRADESH Vs. HUKAM CHAND @ HUKKA
April 18, 2012
STATE OF HIMACHAL PRADESH Vs. SATYA DEVI WIDOW OF SALIG RAM, R/O SISWAN, TAPPA U
April 19, 2012
STATE OF HIMACHAL PRADESH Vs. MANJIT SINGH
April 19, 2012
STATE OF HIMACHAL PRADESH Vs. BALBIR KUMAR @ GAGI
April 19, 2012
STATE OF HIMACHAL PRADESH Vs. BALWANT SINGH S/O RAGHU RAM AND ORS
April 19, 2012
STATE OF HIMACHAL PRADESH Vs. ANIL KUMAR
April 19, 2012
STATE OF HIMACHAL PRADESH Vs. SURESH CHAND S/O RAGHU NATH AND ORS
April 10, 2012
STATE OF HIMACHAL PRADESH Vs. SANJAY KUMAR AND ORS
April 10, 2012
STATE OF HIMACHAL PRADESH Vs. RAM SWARUP S/O NANAK CHAND
April 10, 2012
STATE OF HIMACHAL PRADESH Vs. BHIM SEN DUTTA S/O BAL KRISHAN DUTTA R/O DAK BAGRA
April 4, 2012
STATE OF HIMACHAL PRADESH Vs. DEEPAK KUMAR ALIAS DEEPU
April 3, 2012
STATE OF HIMACHAL PRADESH Vs. IMRAN SON OF ZAFEE AHMED AND ORS
March 14, 2012
STATE OF HIMACHAL PRADESH Vs. JAMNA DASS
April 23, 2012
STATE OF HIMACHAL PRADESH Vs. UTTAM CHAND S/O SH NIKKA RAM AND ORS
April 24, 2012
STATE OF HIMACHAL PRADESH Vs. RAMESH CHAND, SON OF CHURU RAM AND ORS
April 24, 2012
STATE OF HIMACHAL PRADESH Vs. RAMAYAN
May 1, 2012
STATE OF HIMACHAL PRADESH Vs. DESH RAJ SON OF SHRI KIRPA RAM RESIDENT OF VILLAGE BARI, TEHSIL SARKAGHAT, DISTRICT MANDI, AT PRESENT BHAGAT VILLA, CHAKKAR, SHIMLA, DISTRICT SHIMLA, HIMACHAL PRADESH
March 1, 2012
STATE OF HIMACHAL PRADESH Vs. CHAMAN LAL @ CHINU SON OF SH. ROSHAN LAL, CASTE RAJPUT, R/O CHAUKAR, TAPPA MEHLTA, AT PRESENT HALWAI SHOPKEEPER BHOTA BAZAR, BHOTA, DISTT. HAMIRPUR, H.P.,
March 1, 2012
STATE OF HIMACHAL PRADESH Vs. DHIAN SINGH, SON OF LADDA SINGH, CASTE RAJPUT, RESIDENT OF MAT UMERA, MAUZA GARLI, P.S. JAWALAMUKHI, DISTRICT KANGRA, H.P.,
March 1, 2012
STATE OF HIMACHAL PRADESH Vs. DEEPAK KUMAR, S/O VARINDER KUMAR, CASTE KHATRI AND SMT. RAJESHWARI DEVI, WIFE OF VARINDER KUMAR, CASTE KHATRI
March 1, 2012
STATE OF HIMACHAL PRADESH Vs. SANDEEP KUMAR S/O SH. PREM LAL R/O VILLAGE BASOLU PO AND PS DHARAMPUR, DISTRICT SOLAN, H.P.
March 1, 2012
STATE OF HIMACHAL PRADESH Vs. ANIL KUMR @ BABLU, S/O SH. JAI DEV AND ORS.
March 1, 2012
STATE OF HIMACHAL PRADESH Vs. DAULAT RAM SON OF SHRI DEVNU RAM, RESIDENT OF VILLAGE BAMTA, P.O. & TEHSIL CHOPAL, DISTT. SHIMLA, H.P.,
March 1, 2012
STATE OF HIMACHAL PRADESH Vs. RAKESH PUN
March 1, 2012
STATE OF HIMACHAL PRADESH Vs. MANOJ KUMAR
March 1, 2012
STATE OF HIMACHAL PRADESH Vs. JAGDISH RAJ PRABHAKAR
March 26, 2012
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR AVASTHI, S/O. SH. DUNI CHAND AVASTHI, R/O. PHUNGSAL, PS BAIJNATH, DISTT. KANGRA, PRESENTLY DEPUTY RANGER, HP FOREST CORPORATION DEPOT MANTARUWALA, PAONTA SAHIB AND ORS.
March 6, 2012
STATE OF HIMACHAL PRADESH Vs. SANJAY GULERIA ALIAS SANJU, SON OF SHRI DALIP SINGH, CASTE RAJPUT, RESIDENT OF HAIVE, P.S. LAMBAGAON, TEHSIL PALAMPUR, DISTRICT KANGRA, H.P.
September 13, 2012
STATE OF HIMACHAL PRADESH Vs. DEV RAJ S/O SH. CHINTU RAM, R/O CHANHIDI, PHATI & KOTHI SHESHER, TEHSIL & DISTRICT KULLU, H.P. AT PRESENT IN JUDL. LOCK-UP
September 13, 2012
STATE OF HIMACHAL PRADESH Vs. DITTU RAM, SON OF SAHIB SINGH, RESIDENT OF VILLAGE HADDALE, TEHSIL AND P.S. NURPUR, DISTRICT KANGRA, H.P.
September 12, 2012
STATE OF HIMACHAL PRADESH Vs. KULJEET SINGH SON OF SHRI MILAP CHAND, RESIDENT OF VILLAGE BAHI, TEHSIL BAIJNATH, DISTRICT KANGRA, H.P.
September 3, 2012
STATE OF HIMACHAL PRADESH Vs. MANOHAR LAL SON OF LATE SHRI BAKSHI RAM, R/O VILLAGE DHATOLI, POLICE STATION AND TEHSIL SARKAGHAT, DISTT. MANDI, H.P.
July 24, 2012
STATE OF HIMACHAL PRADESH Vs. NARESH ALIAS CHUHRA SON OF SHRI GANGU RAM, RESIDENT OF VILLAGE DHAULA KUAN, TEHSIL PAONTA SAHIB, DISTRICT SIRMOUR, H.P.
August 3, 2012
STATE OF HIMACHAL PRADESH Vs. PARSHOTAM LAL, SON OF SHRI CHUNI LAL, RESIDENT OF VILLAGE CHUHARPUR, P.O. INDORA, DISTT. KANGRA, H.P.
August 2, 2012
STATE OF HIMACHAL PRADESH Vs. RAJESH KUMAR ALIAS BANTI SON OF SH. SUSHIL KUMAR, RESIDENT OF CHATROKHARI (SUNDERNAGAR), P.S. SUNDERNAGAR, TEHSIL SUNDERNAGAR, DISTRICT MANDI, H.P.
July 30, 2012
STATE OF HIMACHAL PRADESH Vs. SURINDER KUMAR SON OF SH. JAGAT RAM R/O MOHALLA KATNIYA, P.S. UNA, DISTRICT UNA, H.P.
July 18, 2012
STATE OF HIMACHAL PRADESH Vs. SARVSHEEL MAGO SON OF SH. SUNDER LAL MAGO,
July 18, 2012
STATE OF HIMACHAL PRADESH Vs. HARISH KUMAR SON OF SH. SAT PAL MALIK, RESIDENT OF GALLI
February 28, 2012
STATE OF HIMACHAL PRADESH Vs. SUNKA RAM
February 28, 2012
STATE OF HIMACHAL PRADESH Vs. DIWAKAR RAJ ALIAS PALAS, SON OF SH. KHIROD PATHAK
February 29, 2012
STATE OF HIMACHAL PRADESH Vs. KAPIL DEV, SON OF SHRI KANSHI RAM, RESIDENT OF MATLHAD, POLICE
February 29, 2012
STATE OF HIMACHAL PRADESH Vs. RATTI RAM
February 29, 2012
STATE OF HIMACHAL PRADESH Vs. SURJIT SINGH @ SHINDA, S/O TARA SINGH, CASTE SAINI
February 28, 2012
STATE OF HIMACHAL PRADESH Vs. MANJEET SINGH ALIAS PAMMI, SON OF SHRI MEHAR SINGH
February 28, 2012
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR
February 27, 2012
STATE OF HIMACHAL PRADESH Vs. MEHAR SINGH
March 7, 2012
STATE OF HIMACHAL PRADESH Vs. LALMAN SON OF SHRI SURAJ MANI
March 1, 2012
STATE OF HIMACHAL PRADESH Vs. MADAN LAL
March 1, 2012
STATE OF HIMACHAL PRADESH Vs. VINAY KUMAR
March 1, 2012
STATE OF HIMACHAL PRADESH Vs. USHA RANI
March 1, 2012
STATE OF HIMACHAL PRADESH Vs. GURCHARAN SINGH
March 1, 2012
STATE OF HIMACHAL PRADESH Vs. DHANI RAM
March 1, 2012
STATE OF HIMACHAL PRADESH Vs. SATYA PAL SON OF SH. MANGE RAM, RESIDENT OF VILLAGE ANAWALI
March 13, 2012
STATE OF HIMACHAL PRADESH Vs. SUDHIR KUMAR
January 13, 2012
STATE OF HIMACHAL PRADESH Vs. FAJALDEEN
January 12, 2012
STATE OF HIMACHAL PRADESH Vs. DOT RAM
January 13, 2012
STATE OF HIMACHAL PRADESH Vs. HANS RAJ
January 13, 2012
STATE OF HIMACHAL PRADESH Vs. BHAG SINGH
January 13, 2012
STATE OF HIMACHAL PRADESH Vs. RASHID MOHD
January 5, 2012
STATE OF HIMACHAL PRADESH Vs. SHER SINGH
January 9, 2012
STATE OF HIMACHAL PRADESH Vs. SADA NAND
January 4, 2012
STATE OF HIMACHAL PRADESH Vs. OM PARKASH
January 4, 2012
STATE OF HIMACHAL PRADESH Vs. RAFIQ MOHAMMAD
January 4, 2012
STATE OF HIMACHAL PRADESH Vs. JAGARNATH SON
January 4, 2012
STATE OF HIMACHAL PRADESH Vs. MALKA @ JAI RAM
January 5, 2012
STATE OF HIMACHAL PRADESH Vs. NITIN CHAUHAN
January 5, 2012
STATE OF HIMACHAL PRADESH Vs. AMAR CHAND
January 5, 2012
STATE OF HIMACHAL PRADESH Vs. BIPAN KUMAR
January 5, 2012
State of Himachal Pradesh Vs. Anil Kumar
April 16, 2012
State of Himachal Pradesh Vs. Manohar Lal
June 24, 2012
State of Himachal Pradesh Vs. Sanjeev Kumar
July 24, 2012
State of Himachal Pradesh Vs. Mehar Chand
April 16, 2012
State of Himachal Pradesh Vs. Budhia
September 16, 2012
STATE OF HIMACHAL PRADESH Vs. UMAR DIN
January 3, 2012
STATE OF HIMACHAL PRADESH Vs. RAM CHAND
January 2, 2012
STATE OF HIMACHAL PRADESH Vs. SUBHASH SINGLA
January 2, 2012
STATE OF HIMACHAL PRADESH Vs. KANTA DEVI W/O SH.RATTAN LAL R/O VILL.NERAS, P.S.SADAR
January 2, 2012
STATE OF HIMACHAL PRADESH Vs. KULDIP CHAND
January 2, 2012
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR
January 3, 2012
STATE OF HIMACHAL PRADESH Vs. CHUNI LAL
January 3, 2012
STATE OF HIMACHAL PRADESH Vs. HANS RAJ, SON SH. BUDHI SINGH @ PRAKASH CHAND
September 6, 2012
STATE OF HIMACHAL PRADESH Vs. PARVEJ KHAN @ LUCKY
September 6, 2012
STATE OF HIMACHAL PRADESH Vs. DHANVIR SINGH SON OF SH. JAI SINGH
September 3, 2012
STATE OF HIMACHAL PRADESH Vs. JANAK RAJ SON OF S. CHANDER PARKASH
September 6, 2012
STATE OF HIMACHAL PRADESH Vs. NARESH KUMAR SON OF SHRI SURAT RAM
August 9, 2012
STATE OF HIMACHAL PRADESH Vs. NEELAM KUMAR SON OF SHRI BISHAN DASS
August 8, 2012
STATE OF HIMACHAL PRADESH Vs. LUDER CHAND SON OF ATMA RAM
August 8, 2012
STATE OF HIMACHAL PRADESH Vs. CHANDER SON OF LACHHMAN
September 6, 2012
STATE OF HIMACHAL PRADESH Vs. VIJAY KUMAR
September 12, 2012
STATE OF HIMACHAL PRADESH Vs. JAGAT KUMAR SON OF SHRI DILA RAM
September 3, 2012
STATE OF HIMACHAL PRADESH Vs. SURENDER KUMAR S/O SH PREM CHAND CASTE BANIA
July 26, 2012
STATE OF HIMACHAL PRADESH Vs. RAJBIR SINGH SON OF SH FAQUIR CHAND
July 25, 2012
STATE OF HIMACHAL PRADESH Vs. GULZARI LAL PROP OF M/S JAGGI BISCUIT STORE
May 1, 2012
STATE OF HIMACHAL PRADESH Vs. JAGDEV SINGH
July 18, 2012
STATE OF HIMACHAL PRADESH Vs. HARI SINGH
July 19, 2012
STATE OF HIMACHAL PRADESH Vs. RAM DITTU
July 19, 2012
STATE OF HIMACHAL PRADESH Vs. JOGINDER KUMAR
July 19, 2012
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR
July 19, 2012
STATE OF HIMACHAL PRADESH Vs. LEKH RAJ
July 23, 2012
STATE OF HIMACHAL PRADESH Vs. SANTOKH SINGH SON OF THUNIA RAM
August 1, 2012
STATE OF HIMACHAL PRADESH Vs. BACHAN SINGH
March 14, 2012
STATE OF HIMACHAL PRADESH Vs. GANESH CHAND
March 14, 2012
STATE OF HIMACHAL PRADESH Vs. SH. GURCHARAN SINGH
March 14, 2012
STATE OF HIMACHAL PRADESH Vs. SH. SATYA PAL
March 13, 2012
STATE OF HIMACHAL PRADESH Vs. NARO WIFE OF SHRI PURAN CHAND
March 13, 2012
STATE OF HIMACHAL PRADESH Vs. MADAN LAL
March 12, 2012
STATE OF HIMACHAL PRADESH Vs. KULDIP CHAND
March 12, 2012
STATE OF HIMACHAL PRADESH Vs. HARISH CHANDER
March 12, 2012
STATE OF HIMACHAL PRADESH Vs. CHARANJEET SINGH
March 13, 2012
STATE OF HIMACHAL PRADESH Vs. BHAJAN LAL
March 13, 2012
STATE OF HIMACHAL PRADESH Vs. BASANT RAM
March 13, 2012
STATE OF HIMACHAL PRADESH Vs. RAM RAJ
March 13, 2012
STATE OF HIMACHAL PRADESH Vs. KULDEEP SINGH
March 21, 2012
STATE OF HIMACHAL PRADESH Vs. AVTAR SINGH
March 21, 2012
STATE OF HIMACHAL PRADESH Vs. LAGAN DASS
March 20, 2012
STATE OF HIMACHAL PRADESH Vs. RAKESH KUMAR
March 20, 2012
STATE OF HIMACHAL PRADESH Vs. PARMJIT SINGH
March 19, 2012
STATE OF HIMACHAL PRADESH Vs. RAJINDER SINGH
March 15, 2012
STATE OF HIMACHAL PRADESH Vs. BHAGWAN SINGH ALIAS BABLI
March 14, 2012
STATE OF HIMACHAL PRADESH Vs. SUKHJEET ALIAS SUKHA SON OF AJIT SINGH
March 14, 2012
STATE OF HIMACHAL PRADESH Vs. BALDEV RAJ
March 27, 2012
STATE OF HIMACHAL PRADESH Vs. JOGINDER SINGH
March 27, 2012
STATE OF HIMACHAL PRADESH Vs. RANBIR SINGH
March 27, 2012
STATE OF HIMACHAL PRADESH Vs. KANCHA TAMANG
March 27, 2012
STATE OF HIMACHAL PRADESH Vs. KULDEEP SINGH
March 26, 2012
STATE OF HIMACHAL PRADESH Vs. DESH RAJ @ DINESH KUMAR
March 26, 2012
STATE OF HIMACHAL PRADESH Vs. MOHINDER KUMAR
March 14, 2012
STATE OF HIMACHAL PRADESH Vs. HARI CHAND
March 14, 2012
STATE OF HIMACHAL PRADESH Vs. KULDEEP @ NADEEM @ SANDEEP
March 29, 2012
STATE OF HIMACHAL PRADESH Vs. GAURJA DEVI
March 29, 2012
STATE OF HIMACHAL PRADESH Vs. THAKUR SINGH
March 29, 2012
STATE OF HIMACHAL PRADESH Vs. MOHAMMAD JAHIR
March 29, 2012
STATE OF HIMACHAL PRADESH Vs. RAM LAL
March 29, 2012
STATE OF HIMACHAL PRADESH Vs. RAMESH KUMAR
March 7, 2012
STATE OF HIMACHAL PRADESH Vs. BALBIR SINGH
March 7, 2012
STATE OF HIMACHAL PRADESH Vs. NAND KISHORE
March 7, 2012
STATE OF HIMACHAL PRADESH Vs. MUKESH KUMAR
March 7, 2012
STATE OF HIMACHAL PRADESH Vs. MOHD. ALI, SON OF SH. KAMRUDEEN, RESIDENT OF H. NO. 177/1, MOHALLA
March 6, 2012
STATE OF HIMACHAL PRADESH Vs. DHARMINDER SINGH @ DHANU, SON OF SHRI LOHAR SINGH
March 6, 2012
STATE OF HIMACHAL PRADESH Vs. MOTI RAM @ MAGHU SON OF SH. JEET RAM RESIDENT OF VILLAGE PAWNAG
April 30, 2012
STATE OF HIMACHAL PRADESH Vs. GULSHER ALI
March 9, 2012
STATE OF HIMACHAL PRADESH Vs. DHARAM DASS ALIAS JHAGRHU
March 12, 2012
STATE OF HIMACHAL PRADESH Vs. CHAMAN LAL
March 12, 2012
STATE OF HIMACHAL PRADESH Vs. ARJUN ALIAS ANNA
March 12, 2012
STATE OF HIMACHAL PRADESH Vs. SHASHI KUMAR
March 7, 2012
STATE OF HIMACHAL PRADESH Vs. SANJEEV SHARMA
January 6, 2012
STATE OF HIMACHAL PRADESH Vs. STEVEN FREDRICK REED
January 6, 2012
STATE OF HIMACHAL PRADESH Vs. HARI CHAND
January 6, 2012
STATE OF HIMACHAL PRADESH Vs. SHINGARA SINGH S/O SH. GURDASS RAM CASTE
September 17, 2012
STATE OF HIMACHAL PRADESH Vs. YASHPAL SINGH
August 23, 2012
STATE OF HIMACHAL PRADESH Vs. JHABE RAM
August 22, 2012
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR ALIAS PAPPI
August 22, 2012
STATE OF HIMACHAL PRADESH Vs. SIDHUMAL SON OF SHRI RAM LAL
August 23, 2012
STATE OF HIMACHAL PRADESH Vs. DUMNU RAM
August 23, 2012
STATE OF HIMACHAL PRADESH Vs. PARKASH CHAND
August 21, 2012
STATE OF HIMACHAL PRADESH Vs. VINAY KUMAR S/O SHRI ANIRUDH
August 17, 2012
STATE OF HIMACHAL PRADESH Vs. DALIP KUMAR SON OF LATE SH DEVI RAM
August 27, 2012
STATE OF HIMACHAL PRADESH Vs. RAJINDER RANA SON OF LATE SHRI RAM LAL
August 27, 2012
STATE OF HIMACHAL PRADESH Vs. SUKHJINDER SINGH SON OF SWARUP SINGH, R/O TALWANDI MANA
June 16, 2012
STATE OF HIMACHAL PRADESH Vs. SH. LIAQ RAM S/O SH. DHIRAJ SINGH
June 14, 2012
STATE OF HIMACHAL PRADESH Vs. KAILASH CHAND S/O KISHAN DUTT, R/O ADAMPUR
June 14, 2012
STATE OF HIMACHAL PRADESH Vs. SANJAY KUMAR SON OF SH MOHAN LAL
June 18, 2012
STATE OF HIMACHAL PRADESH Vs. INDIRA DEVI
June 18, 2012
STATE OF HIMACHAL PRADESH Vs. NARENDER SINGH SON OF SH JEET SINGH
June 19, 2012
STATE OF HIMACHAL PRADESH Vs. GIAN CHAND SON OF SHRI BIRJ LAL CASTE GADDI RAJPUT
June 22, 2012
STATE OF HIMACHAL PRADESH Vs. SANJU SON OF SHRI THUNI RAM
June 22, 2012
STATE OF HIMACHAL PRADESH Vs. CHANDER SHAKHAR SON OF SHRI RAM SARAN
June 22, 2012
STATE OF HIMACHAL PRADESH Vs. SHAMSHER SINGH SON OF LATE JOHRU RAM
June 22, 2012
STATE OF HIMACHAL PRADESH Vs. SH SADHU RAM SON OF SH NAGENDER
June 21, 2012
STATE OF HIMACHAL PRADESH Vs. RAVINDER KUMAR @ KAKU SON OF SH BHAJANA
June 21, 2012
STATE OF HIMACHAL PRADESH Vs. SURENDER LAL S/O SHRI DASS
June 20, 2012
STATE OF HIMACHAL PRADESH Vs. AJEET SINGH SON OF FAUZI RAM
June 25, 2012
STATE OF HIMACHAL PRADESH Vs. CHET RAM SON OF LATE SH LABHA RAM
June 21, 2012
STATE OF HIMACHAL PRADESH Vs. MANJU RANI
June 21, 2012
STATE OF HIMACHAL PRADESH Vs. GANDHI RAM
July 2, 2012
STATE OF HIMACHAL PRADESH Vs. TILAK RAJ MANKOTIA
July 4, 2012
STATE OF HIMACHAL PRADESH Vs. PURAN CHAND
July 4, 2012
STATE OF HIMACHAL PRADESH Vs. HARNAM SINGH
July 3, 2012
STATE OF HIMACHAL PRADESH Vs. MADHURI DHADWAL
July 3, 2012
STATE OF HIMACHAL PRADESH Vs. KHYALI RAM
July 4, 2012
STATE OF HIMACHAL PRADESH Vs. VINOD KUMAR
July 4, 2012
STATE OF HIMACHAL PRADESH Vs. GIAN CHAND
July 3, 2012
STATE OF HIMACHAL PRADESH Vs. NARESH KUMAR
July 4, 2012
STATE OF HIMACHAL PRADESH Vs. KISHORE KUMAR
July 5, 2012
STATE OF HIMACHAL PRADESH Vs. SURENDER MOHAN
July 5, 2012
STATE OF HIMACHAL PRADESH Vs. MANOJ KUMAR @ MUKHIA
July 5, 2012
STATE OF HIMACHAL PRADESH Vs. DEEP RAM
July 10, 2012
STATE OF HIMACHAL PRADESH Vs. FARUK ALI
July 6, 2012
STATE OF HIMACHAL PRADESH Vs. SUKHVINDER SINGH CHEEMA
July 17, 2012
STATE OF HIMACHAL PRADESH Vs. DEV RAJ
July 13, 2012
STATE OF HIMACHAL PRADESH Vs. DHARAM PAL @ RANA
July 12, 2012
STATE OF HIMACHAL PRADESH Vs. B N BATTA
July 13, 2012
STATE OF HIMACHAL PRADESH Vs. RAM BHAJAN
July 11, 2012
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR
July 11, 2012
STATE OF HIMACHAL PRADESH Vs. MOHINDER KAUR @ NIMMO
July 11, 2012
STATE OF HIMACHAL PRADESH Vs. BALDEV SINGH ALIAS KAKA
July 11, 2012
STATE OF HIMACHAL PRADESH Vs. KULDEEP SINGH
July 10, 2012
STATE OF HIMACHAL PRADESH Vs. BALWANT SINGH ALIAS MINTU
July 6, 2012
STATE OF HIMACHAL PRADESH Vs. PARAMJEET SINGH
May 7, 2012
STATE OF HIMACHAL PRADESH Vs. DILBAG SINGH
May 8, 2012
STATE OF HIMACHAL PRADESH Vs. MEENA DEVI
May 8, 2012
STATE OF HIMACHAL PRADESH Vs. BIR DIN ALIAS BIRU
May 8, 2012
STATE OF HIMACHAL PRADESH Vs. KAMLESH KUMAR
May 8, 2012
STATE OF HIMACHAL PRADESH Vs. KASAM DEEN SON OF NOOR MOHD
April 26, 2012
STATE OF HIMACHAL PRADESH Vs. SUBHASH SINGH
April 26, 2012
STATE OF HIMACHAL PRADESH Vs. SHER SINGH ALIAS SHERU
May 7, 2012
STATE OF HIMACHAL PRADESH Vs. RAM RATTAN, SON OF SITA RAM
April 26, 2012
STATE OF HIMACHAL PRADESH Vs. NATHI RAM
May 14, 2012
STATE OF HIMACHAL PRADESH Vs. GABBAR SINGH
May 14, 2012
STATE OF HIMACHAL PRADESH Vs. PINKU RAI
May 14, 2012
STATE OF HIMACHAL PRADESH Vs. RAVISH KUMAR
May 14, 2012
STATE OF HIMACHAL PRADESH Vs. RAJINDER KUMAR ALIAS KAKI
May 10, 2012
STATE OF HIMACHAL PRADESH Vs. SANDEEP MEHTA BOBY MEHTA
May 10, 2012
STATE OF HIMACHAL PRADESH Vs. SATPAL JONDHU RAM CASTE GHIRATH
May 22, 2012
STATE OF HIMACHAL PRADESH Vs. GURDEEP ALIAS LADDU UJJAGAR
May 21, 2012
STATE OF HIMACHAL PRADESH Vs. SHAM LAL
May 17, 2012
STATE OF HIMACHAL PRADESH Vs. JAGJEET SINGH
May 21, 2012
STATE OF HIMACHAL PRADESH Vs. NEELAM KUMARI
May 21, 2012
STATE OF HIMACHAL PRADESH Vs. MOHAMMED ASLAM ALIAS BABLU
May 16, 2012
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR
May 14, 2012
STATE OF HIMACHAL PRADESH Vs. ANUP KUMAR
May 14, 2012
STATE OF HIMACHAL PRADESH Vs. MANOJ KUMAR
May 15, 2012
STATE OF HIMACHAL PRADESH Vs. VINOD KUMAR
May 14, 2012
STATE OF HIMACHAL PRADESH Vs. MANOJ KUMAR
May 14, 2012
STATE OF HIMACHAL PRADESH Vs. GURPREET SINGH
May 14, 2012
STATE OF HIMACHAL PRADESH Vs. DEVINDER KUMAR
May 14, 2012
STATE OF HIMACHAL PRADESH Vs. RAM KRISHAN SON OF SHRI BHAG SINGH
June 11, 2012
STATE OF HIMACHAL PRADESH Vs. TARU SON OF SH GORIA RAM VILLAGE CHINAH G P BRANGAL
May 31, 2012
STATE OF HIMACHAL PRADESH Vs. SALEEM KHAN ALIAS VISHAL BARDER
May 29, 2012
STATE OF HIMACHAL PRADESH Vs. MUBARAK ALI SON OF SH NASIR ALI RESIDENT OF VILLAGE LODHIPUR
May 30, 2012
STATE OF HIMACHAL PRADESH Vs. OM PRAKASH SON OF SHRI BANARSI DASS
May 30, 2012
STATE OF HIMACHAL PRADESH Vs. RAMESH KUMAR SON OF SH SHOBA RAM RESIDENT OF VILLAGE BAGOTI
May 30, 2012
STATE OF HIMACHAL PRADESH Vs. SUNIL KUMAR
May 21, 2012
STATE OF HIMACHAL PRADESH Vs. FINA RAM
May 22, 2012
STATE OF HIMACHAL PRADESH Vs. MOHAN LAL
May 21, 2012
STATE OF HIMACHAL PRADESH Vs. HARI DASS
May 21, 2012
STATE OF HIMACHAL PRADESH Vs. VINOD KUMAR
May 23, 2012
STATE OF HIMACHAL PRADESH Vs. HARI RAM
May 29, 2012
STATE OF HIMACHAL PRADESH Vs. ISHWAR CHAND
May 29, 2012
STATE OF HIMACHAL PRADESH Vs. PHUNGRA DHARAM CHAND
May 28, 2012
STATE OF HIMACHAL PRADESH Vs. JAI SINGH
May 28, 2012
STATE OF HIMACHAL PRADESH Vs. RAMESH KUMAR
May 28, 2012
STATE OF HIMACHAL PRADESH Vs. MAGHA
May 29, 2012
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR ALIAS GOLU, SON OF SH. BANSI MAL, R/O VILLAGE SANIANI, POST OFFICE PARALA, TEHSIL THEOG, DISTRICT SHIMLA, H.P.,
August 2, 2012
STATE OF HIMACHAL PRADESH Vs. PINJAR SINGH
December 28, 2012
STATE OF HIMACHAL PRADESH Vs. ANIL TALWAR
October 30, 2012
STATE OF HIMACHAL PRADESH Vs. SUKHPREET SINGH
December 31, 2012
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR SON OF HANS RAJ, CASTE SHANSHI, RESIDENT OF PREM NAGAR, GALLI SASH MOHALLA GURDASPUR, PUNJAB
December 26, 2012
STATE OF HIMACHAL PRADESH Vs. RAJESH KUMAR SON OF AMAR SINGH
December 19, 2012
STATE OF HIMACHAL PRADESH Vs. RASALU S/O DURDHOYAN
December 18, 2012
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR, S/O RAM DITTA AND ORS
December 18, 2012
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR S/O BIHARI LAL
December 14, 2012
STATE OF HIMACHAL PRADESH Vs. PARKASH CHAND
March 1, 2012
STATE OF HIMACHAL PRADESH Vs. RAJINDER ALIAS JAGDISH
April 18, 2012
STATE OF HIMACHAL PRADESH Vs. SWARUP SINGH AND ANOTHER
June 22, 2012
STATE OF HIMACHAL PRADESH Vs. MAN SINGH RANA
May 1, 2012
STATE OF HIMACHAL PRADESH Vs. RAM SINGH
May 8, 2012
STATE OF HIMACHAL PRADESH Vs. MANOHAR LAL
October 3, 2012
STATE OF HIMACHAL PRADESH Vs. NARINDER KUMAR AND OTHERS
August 29, 2012
STATE OF HIMACHAL PRADESH Vs. SANJAY PURWAR
September 11, 2012
STATE OF HIMACHAL PRADESH Vs. SHER SINGH
October 29, 2012
STATE OF HIMACHAL PRADESH Vs. RACHHPAL SINGH @ NIKKA SON OF ATTAR SINGH
November 5, 2012
STATE OF HIMACHAL PRADESH Vs. TAPINDER SON OF BALBIR
November 5, 2012
STATE OF HIMACHAL PRADESH Vs. SURJAN SINGH SON OF RAMESH CHAND
November 5, 2012
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR SON OF RAHIM SINGH
November 22, 2012
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR SON OF BALBIR SINGH
November 15, 2012
STATE OF HIMACHAL PRADESH Vs. RAJINDER BHAGHAL SON OF ANOKHI RAM
November 21, 2012
STATE OF HIMACHAL PRADESH Vs. RAVINDER KUMAR ALIAS KALI SON OF PARTAP CHAND
November 15, 2012
STATE OF HIMACHAL PRADESH Vs. PURAN CHAND @ GUDDU
November 15, 2012
STATE OF HIMACHAL PRADESH Vs. DEV RAJ SON OF KIRLU RAM
November 15, 2012
STATE OF HIMACHAL PRADESH Vs. BHOLI RAM, SON OF JODHA RAM AND ORS
August 22, 2012
STATE OF HIMACHAL PRADESH Vs. JAI SINGH S/O MALI RAM AND ORS
August 29, 2012
STATE OF HIMACHAL PRADESH Vs. SUDERSHAN KUMAR ALIAS BHUTTU S/O CHUNI LAL
August 28, 2012
STATE OF HIMACHAL PRADESH Vs. RAVINDER KUMAR
August 31, 2012
STATE OF HIMACHAL PRADESH Vs. PARAM JEET SINGH
May 2, 2012
STATE OF HIMACHAL PRADESH Vs. PRITAM CHAND
May 1, 2012
STATE OF HIMACHAL PRADESH Vs. PRADEEP SINGH ALIAS BITTU S/O LAXMI SINGH
May 3, 2012
STATE OF HIMACHAL PRADESH Vs. DALIP SINGH
May 9, 2012
STATE OF HIMACHAL PRADESH Vs. RAKESH KUMAR ALIAS SHER SINGH ALIAS SHERU S/O RAJ
May 16, 2012
STATE OF HIMACHAL PRADESH Vs. AMARJEET SINGH SON OF MOLAK RAM
May 23, 2012
STATE OF HIMACHAL PRADESH Vs. MANOHAR SINGH S/O BIDHI SINGH
May 23, 2012
STATE OF HIMACHAL PRADESH Vs. GEETA DEVI, W/O SARAN DASS AND ORS
October 1, 2012
STATE OF HIMACHAL PRADESH Vs. BAL KRISHAN SON OF ABHI RAM
September 17, 2012
STATE OF HIMACHAL PRADESH Vs. RAM CHAND
September 17, 2012
STATE OF HIMACHAL PRADESH Vs. BALI RAM SON OF LATE MACHLU RAM
September 17, 2012
STATE OF HIMACHAL PRADESH AND ORS Vs. ANIL KUMAR S/O ROSHAN LAL DHIMAN AND ORS
January 6, 2012
STATE OF HIMACHAL PRADESH AND OTHERS Vs. SHARDA, D/O SH. KRISHAN SINGH ROHAL AND OTHERS
September 20, 2012
STATE OF HIMACHAL PRADESH THROUGH COLLECTOR DISTRICT KANGRA Vs. SARWAN KUMAR DECEASED THROUGH HIS LRS
June 11, 2012
STATE OF HIMACHAL PRADESH THROUGH COLLECTOR, UNA, H.P. Vs. RAM PARKASH, SON OF DINA NATH, R/O VILLAGE TAKARLA, TEHSIL AMB, DISTRICT UNA AND OTHERS H.P. AND ORS. ALL RESIDENTS OF VILLAGE TAKARLA, UP MOHAL, DHANDRI, TEHSIL AMB, DISTRICT UNA (HP)
July 26, 2012
STATE OF HIMACHAL PRADESH THROUGH ITS COMMISSIONER (LABOUR), H.P., SHIMLA-1 Vs. HARI SINGH, S/O SH. KUMBIA RAM, R/O VILLAGE THUNDARA, P/O MALAT,CHOPAL, DISTT. SHIMLA, H.P.,
March 29, 2012
STATE OF HIMACHAL PRADESH THROUGH ITS COMMISSIONER (LABOUR), H.P.,SHIMLA-1 Vs. SH. ROOP LAL S/O LATE SHRI MADAN LAL, R/O VILLAGE CHOWKI, P.O KHERA, TEHSIL SUNI, DISTRICT SHIMLA, H.P.,
March 29, 2012
STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY EXCISE AND TAXATION DEPARTMENT Vs. JAI PRAKASH ASSOCIATES LIMITED
May 31, 2012
STATE OF HIMACHAL PRADESH THROUGH SECRETARY Vs. KAUSHALYA DEVI
May 31, 2012
STATE OF HIMACHAL PRADESH THROUGH SECRETARY FORESTS TO THE GOVERNMENT OF HIMACHAL PRADESH, SECRETARIAT SHIMLA - 171002, Vs. PAWAN KUMAR S/O SH. ROOP LAL R/O HOUSE NO. 39, BHARARI SHIMLA H.P.
March 20, 2012
STATE OF HIMACHAL PRADESH, THROUGH COMMISSIONER-CUM-SECRETARY Vs. SOM DUTT, SON OF SHRI DURGA DUTT SHARMA
March 13, 2012
STATE OF HIMACHAL PRADSEH Vs. RAKESH KUMAR SHARMA
December 6, 2012
STATE OF HP Vs. MOSHE MOLINAS
September 6, 2012
STATE OF HP Vs. RAMESH CHAND ALIAS MAHATMA
May 22, 2012
STATE OF HP Vs. SHASHAN PAL ALIAS KALU
May 17, 2012
STATE OF HP Vs. SUKHJIT SINGH SIDHU
May 22, 2012
STATE OF HP Vs. SHIV KUMAR
May 22, 2012
STATE OF HP Vs. SARWAN KUMAR
May 21, 2012
STATE OF HP Vs. SACHIN
May 17, 2012
STATE OF HP Vs. ANITA KUMARI
May 14, 2012
STATE OF HP Vs. JUGAL KISHORE
May 16, 2012
STATE OF HP Vs. BHIMI RAM
May 21, 2012
STATE OF HP Vs. SUNITA
May 17, 2012
STATE OF HP Vs. HARPAL SINGH MANGI
May 14, 2012
STATE OF HP Vs. KAMALDEEP
May 14, 2012
STATE OF HP Vs. AMAR CHAND SON OF PURAN CHAND
May 7, 2012
STATE OF HP Vs. MUKESH KUMAR SON OF NAR SINGH
May 7, 2012
STATE OF HP Vs. RAM LAL PANDEY SON OF CHANCHAL PANDEY
May 7, 2012
STATE OF HP Vs. PRABILA
May 9, 2012
STATE OF HP Vs. MAZAR HUSSAIN
May 8, 2012
STATE OF HP Vs. HANIF MOHAMMAD
May 8, 2012
STATE OF HP Vs. DHRUB KUMAR SON OF JHONPHI RAM
May 4, 2012
STATE OF HP Vs. MANISH KUMAR VERMA @ TITU AND ORS
November 15, 2012
STATION AND TEHSIL GHUMARWIN, DISTRICT BILASPUR, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH, THROUGH SECRETARY HOME TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA
March 5, 2012
STOREY, JIWANOO COLONY Vs. STATE OF HIMACHAL PRADESH
March 23, 2012
SUBH KARAN AND ORS Vs. UNION OF INDIA AND ORS
September 11, 2012
SUBH LATA, W/O VIRENDER KUMAR Vs. STATE OF HIMACHAL PRADESH
September 13, 2012
SUBHASH Vs. STATE OF HIMACHAL PRADESH
January 13, 2012
SUBHASH CHAND Vs. PAWAN KUMAR
July 3, 2012
SUBHASH CHAND S/O MUKUND LAL Vs. NANAK CHAND, S/O MAHINDER KUMAR
September 13, 2012
SUBHASH CHAND S/O SHRI JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY TECHNICAL EDUCATION TO THE GOVERNMENT OF HIMACHAL PRADESH SHIMLA
April 2, 2012
SUBHASH CHAND SHARMA S/O SH. SWAMI RAM SHARMA VPO RAJPUR, TEHSIL PALAMPUR, DISTT. KANGRA, H.P. Vs. THE STATE OF H. P. THROUGH ITS PRINCIPAL SECRETARY (AGRICULTURE) TO THE GOVT. OF H.P. SHIMLA,
January 13, 2012
SUBHASH CHANDEL Vs. STATE OF HIMACHAL PRADESH
September 6, 2012
SUBHASH CHAUHAN Vs. STATE OF HIMACHAL PRADESH
May 14, 2012
SUBHASH CHAUHAN Vs. STATE OF HIMACHAL PRADESH
March 1, 2012
SUBHASH KAUSHAL Vs. SURINDER SINGH
August 24, 2012
SUBHASH PATHANIA Vs. STATE OF HIMACHAL PRADESH
May 4, 2012
SUBHASH SAINI SON OF SHRI KANHIYA LAL Vs. STATE OF HIMACHAL PRADESH
August 30, 2012
SUBHASH THAKUR S/O SANT RAM AND ORS Vs. STATE OF HIMACHAL PRADESH
August 28, 2012
SUBHASH THAKUR SON OF LATE SHRI SANT RAM Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY TO THE GOVERNMENT OF HIMACHAL PRADESH
February 29, 2012
SUDARSHAN DEVI Vs. TARA CHAND
May 25, 2012
SUDARSHAN KUMAR SHARMA Vs. UNION OF INDIA
October 11, 2012
SUDESH KUMAR SON OF SHRI ACHHAR SINGH, CASTE RAJPUT, RESIDENT OF VILLAGE DEOLI Vs. RACHHPAL SINGH SON OF LATE SHRI GURDIT SINGH
February 28, 2012
SUDESH KUMARI Vs. UNION OF INDIA
July 24, 2012
SUDESH SODHI Vs. MUNICIPAL CORPORATION
February 29, 2012
SUDHEER KUMAR SON OF SHRI PREM SINGH Vs. BHARAT SANCHAR NIGAM LIMITED
August 8, 2012
SUDHIR KUMAR Vs. RAMESH KUMAR
July 23, 2012
SUJITH KUMAR Vs. STATE OF HIMACHAL PRADESH
July 13, 2012
SUKH DEV Vs. RAJESH KUMAR
May 7, 2012
SUKH DEV SON OF SHRI GANGA RAM Vs. MOHAR SINGH SON OF LATE SHRI KANSHI RAM
May 17, 2012
SUKH RAJ Vs. STATE OF HIMACHAL PRADESH
May 8, 2012
SUKH RAM AND RAM KRISHAN AND ORS Vs. DEVI CHAND, BASU DEV, JIYA LAL AND ORS
December 18, 2012
SUKH RAM SHARMA SON OF LATE SHRI CHHAJU RAM SHARMA Vs. MANAGING DIRECTOR HIMACHAL PRADESH STATE FOREST CORPORATION
September 3, 2012
SUKH RAM SHARMA SON OF LATE SHRI CHHAJU RAM SHARMA, H.P. Vs. THE MANAGING DIRECTOR HIMACHAL PRADESH STATE FOREST CORPORATION
August 27, 2012
SUKH RAM SHARMA, S/O LATE SH. CHHAJU RAM SHARMA, R/O DEV JAI NIWAS, RAJGARH ROAD, SURYA VIHAR COLONY, SOLAN, DISTT. SOLAN, H.P. OCCUPATION GOVT. EMPLOYEE Vs. CHIEF GENERAL MANAGER, STATE BANK OF INDIA, ZONAL OFFICE AT SHIMLA, H.P.
March 6, 2012
SUKH RAM SON OF LATE SANTU Vs. SURTU DEVI WIDOW OF LATE NANAK CHAND
May 4, 2012
SUKHDEV SINGH SON OF SAIN DASS Vs. STATE OF HP THROUGH SECRETARY (EDUCATION)
September 3, 2012
SUMAN BALA Vs. NAROTOM NARESH WALIA
September 4, 2012
SUMAN DEVI Vs. STATE OF H.P.
January 2, 2012
SUMAN LATA Vs. SRIKANT BALDI
March 22, 2012
SUMAN LATA Vs. STATE OF HIMACHAL PRADESH
December 7, 2012
SUMESH CHADHA Vs. PINE PAPERS (P) LTD
May 21, 2012
SUMIT SARDANA S/O SARDAR TARKINDER SINGH Vs. STATE OF HIMACHAL PRADESH
September 13, 2012
SUMIT SINGH Vs. STATE OF HIMACHAL PRADESH
August 23, 2012
SUMIT SINGH S/O SH. BARYAM SINGH PRO VILLAGE AND P.O. REAHAN, TEHSIL NURPUR, DISTRICT KANGRA, H. P. Vs. STATE OF HIMACHAL PRADESH
April 16, 2012
SUMMER INDIA Vs. H.P. STATE COOPERATIVE WOOL PROCUREMENT AND MARKETING FEDERATION LTD
June 14, 2012
SUMNA DEVI Vs. STATE OF HIMACHAL PRADESH
July 13, 2012
SUNDER LAL Vs. DAROPATI DEVI
May 14, 2012
SUNDER LAL SON OF SHRI JAICHAND Vs. HIMACHAL PRADESH STATE FOREST CORPORATION
June 25, 2012
SUNDER PAL Vs. STATE OF HIMACHAL PRADESH
December 14, 2012
SUNDER RAM SON OF GOPALA Vs. J P INDUSTRIES AND ORS
November 16, 2012
SUNDER SINGH Vs. STATE OF HIMACHAL PRADESH
November 23, 2012
SUNDER SINGH S/O GOPALA RAM Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY HOME GOVT
August 17, 2012
SUNDER SINGH S/O TEJA SINGH Vs. STATE OF HIMACHAL PRADESH
December 3, 2012
SUNDRU POWER VENTURE HATESHWARI Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
June 11, 2012
SUNEEL KUMAR S/O SH SHRI RAM SHARMA Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
August 7, 2012
SUNIL CHANDEL SON OF SHRI HIMMAT SINGH R/O VILLAGE SLASSI, P.O. GEHERWIN, TEHSIL JHANDUTTA, DISTT. BILASPUR, H.P. Vs. STATE OF H.P.
August 2, 2012
SUNIL CHAUHAN Vs. STATE OF HIMACHAL PRADESH
September 11, 2012
SUNIL DUTT SON OF SH. RAGHUVIR DUTT, RESIDENT OF VILLAGE LADHYANI, P.O. LEHRI SAREL, TEHSIL GHUMARWIN, DISTT. BILASPUR, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (EDUCATION) TO THE GOVT. OF H.P. SHIMLA-2,
January 3, 2012
SUNIL KUMAR Vs. THE STATE OF H.P.
March 19, 2012
Sunil Kumar Vs. State of Himachal
February 1, 2012
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH
August 2, 2012
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH
March 7, 2012
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH
January 2, 2012
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH, THROUGH SECRETARY (HEALTH) TO THE GOVT. OF HIMACHAL PRADESH, SHIMLA AND OTHER
August 29, 2012
SUNIL KUMAR S/O LAL SINGH Vs. HIMACHAL PRADESH PUBLIC SERVICE COMMISSION AND ORS
December 3, 2012
SUNIL KUMAR, SON OF LATE SHRI GANDHI RAM Vs. STATE OF HIMACHAL PRADESH
March 5, 2012
SUNILA OBEROI MALIK Vs. STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY
September 5, 2012
SUNITA ANAND Vs. STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY
July 10, 2012
SUNITA CHAUDHARY Vs. KANTA CHAUDHARY
July 6, 2012
SUNITA CHAUDHARY WIFE OF SH HUKAM CHAND Vs. STATE OF H.P
June 22, 2012
SUNITA DEVI Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
March 29, 2012
SUNITA DEVI, W/O SH. BARFI RAM, R/O VILLAGE GORAT, P.O. KAKROTIGHATTA, TEHSIL SIHUNTA, DISTT. CHAMBA, H.P Vs. STATE OF H.P. THROUGH ITS SECRETARY (EDUCATION) TO THE GOVT. OF HIMACHAL PRADESH, SHIMLA AND ORS.
March 9, 2012
SUNKA RAM Vs. STATE OF HIMACHAL PRADESH
August 2, 2012
SURAJ CHAUDHARY Vs. STATE OF HIMACHAL PRADESH
November 7, 2012
SURENDER KUMAR, S/O SH. SAHI RAM, R/O VILLAGE JHANGAN, P.O. CHHOGE-TALI, RAJGARH, DISTRICT SIRMOUR, (HP) Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (EDUCATION), SHIMLA-9,
January 3, 2012
SURENDER LAL Vs. STATE OF H P THROUGH FINANCIAL COMMISSIONER
July 30, 2012
SURENDER SINGH Vs. SUNDER SINGH VERMA
May 25, 2012
SURESH CHAND (KUMAR) S/O SH. KARASU RAM VILLAGE GHURAT P.O. KULAG TEHSIL CHOPAL, DISTRICT SHIMLA, H.P., Vs. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (RURAL DEVELOPMENT AND PANCHAYATI RAJ) TO THE GOVERNMENT OF HIMACHAL PRADESH SHIMLA-171001,
February 10, 2012
SURESH GARG Vs. STATE OF HIMACHAL PRADESH
October 17, 2012
SURESH KUMAR Vs. STATE BANK OF INDIA
March 3, 2012
SURESH KUMAR Vs. OM KALRA
March 26, 2012
SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH
August 3, 2012
SURESH KUMAR S/O DHOGARI RAM Vs. SUNITA W/O SURESH KUMAR AND ORS
April 10, 2012
SURESH KUMAR SHARMA Vs. STATE OF HIMACHAL PRADESH
July 2, 2012
SURESH KUMAR SON OF SHRI MUKUND LAL Vs. CHAUDHARY SARWAN KUMAR HIMACHAL PRADESH KRISHI
July 13, 2012
SURESH KUMAR TOMAR Vs. STATE OF H P THROUGH SECRETARY EDUCATION TO THE GOVT
August 30, 2012
SURESH SANKHYAN Vs. STATE OF HIMACHAL PRADESH
January 3, 2012
SURESH SHARMA Vs. STATE
May 8, 2012
SURESH SON OF SHRI BHAGAT RAM VERMA Vs. STATE OF H.P.
September 7, 2012
Surinder Kumar Vs. Laxman Dass Amar Nath
March 1, 2012
SURINDER KUMAR CHAUHAN Vs. STATE OF H P
July 3, 2012
SURINDER PAL, SON OF SHRI RATTAN CHAND Vs. C R VERMA
June 14, 2012
Surinder Sethi Vs. Karam Chand Sood & Connected
April 26, 2012
SURINDER SINGH Vs. STATE OF H.P.
January 3, 2012
SURINDER SINGH Vs. STATE OF HIMACHAL PRADESH
July 2, 2012
SURINDER SINGH Vs. TATE OF H P THROUGH ITS SECRETARY EDUCATION
August 2, 2012
SURINDER SINGH ALIAS JAT, SON OF SHRI ARJUN SINGH, CASTE RAJPUT, RESIDENT OF SADDA, P.O. LABRU, P.S. LAMBAGAON, DISTRICT KANGRA, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY HOME, GOVERNMENT OF HIMACHAL PRADESH, SHIMLA, H.P
October 4, 2012
SURINDER SINGH KASHYAP Vs. STATE OF HIMACHAL PRADESH
October 3, 2012
SURINDER SINGH MANKOTIA Vs. STATE OF H P THROUGH PRINCIPAL SECRETARY
August 1, 2012
SURINDER SINGH RANA S/O SH BHAG SINGH Vs. STATE OF HIMACHAL PRADESH
June 18, 2012
SURJEET SINGH Vs. STATE OF HIMACHAL PRADESH
March 22, 2012
SURJEET SINGH Vs. STATE OF HIMACHAL PRADESH
March 7, 2012
SURJEET SINGH SON OF SHRI KEHAR SINGH, RAVI KUMAR SON OF SHRI KISHAN CHAND AND MOHAN LALA @ MOHNU SON OF SHRI HARNAM SINGH Vs. STATE OF HIMACHAL PRADESH
December 10, 2012
SURJIT SINGH S/O SH. KULWANT SINGH, R/O VILL. DHAR BHAROOND, P.O. DADUN, TEHSIL NURPUR, DISTRICT KANGRA (H.P.) Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (EDUCATION) TO THE GOVT. OF H.P. SHIMLA AND ORS.
November 2, 2012
SURJIT SINGH SON OF BANSI RAM Vs. STATE OF HIMACHAL PRADESH
September 20, 2012
SURRENDER SINGH, S/O SH. BHIM SINGH, R/O VILLAGE BANETHI, P.O. BANETHI, TEHSIL NAHAN, DISTRICT MANDI, HIMACHAL PRADESH Vs. STATE OF H.P. THROUGH SECRETARY (I & PH) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
June 13, 2012
SUSHANT CHANDEL SON OF SHRI GURJEET SINGH CHANDEL Vs. HIMACHAL PRADESH UNIVERSITY SUMMERHILL
June 18, 2012
SUSHEEL KUMAR SHARMA SON OF SHRI INDER RAM Vs. STATE OF HIMACHAL PRADESH THROUGH CHIEF SECRETARY TO THE GOVERNMENT
July 25, 2012
SUSHIL AHMED Vs. STATE OF HIMACHAL PRADESH
January 13, 2012
SUSHIL CHAND Vs. STATE OF HIMACHAL PRADESH
January 13, 2012
SUSHIL KUMAR Vs. STATE OF HIMACHAL PRADESH
June 21, 2012
SUSHIL KUMAR SON OF SH RAMESH CHAND Vs. STATE OF H P
May 31, 2012
SUSHMA DEVI Vs. ASHOK KUMAR
September 5, 2012
SUSHMA DEVI Vs. STATE OF HIMACHAL PRADESH
January 4, 2012
SUSHMA DEVI Vs. STATE OF HIMACHAL PRADESH
October 17, 2012
SUSHMA DEVI D/O SHRI RATTAN CHAND Vs. STATE OF HIMACHAL PRADESH
June 26, 2012
SUSHMA RANI, WIDOW OF LATE SH. SUNESH KUMAR, RESIDENT OF SHIVAM COTTAGE, CHAMBAGHAT, TEHSIL AND DISTRICT SOLAN, H.P. (PRESENTLY LODGED IN JUDICIAL CUSTODY IN SUB JAIL, SOLAN, H.P.) Vs. STATE OF HIMACHAL PRADESH
November 15, 2012
SWARAN LATA Vs. ANJALI
July 19, 2012
SWARAN SINGH, SON OF SH. PURAN CHAND Vs. STATE OF HIMACHAL PRADESH
September 24, 2012
SWARNA DEVI Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL
August 14, 2012
Swarna Devi Vs. State of Himachal Pradesh
March 27, 2012
Tara Chand Vs. Basakhu Ram
July 18, 2012
TARA CHAND Vs. STATE OF HIMACHAL PRADESH
July 18, 2012
TARA CHAND S/O SH KHAYALI RAM Vs. STATE OF H P THROUGH SECRETARY FORESTS TO THE GOVT OF H P AT SHIMLA H P
April 2, 2012
TARA CHAND SON OF SHRI TULSI RAM Vs. STATE OF HIMACHAL PRADESH
June 25, 2012
TARA WI/O PREM SINGH AND ORS Vs. KARMI DEVI, D/O BILLA W/O HEM CHAND AND ORS
December 18, 2012
TARLOK SINGH Vs. STATE OF HIMACHAL PRADESH
January 13, 2012
TARNA TREADS Vs. STATE OF HIMACHAL PRADESH
February 27, 2012
TARSEM SINGH, S/O SH. NEK SINGH Vs. STATE OF HIMACHAL PRADESH
September 7, 2012
Tarun Chatwal Vs. Sanjay Malhotra
August 29, 2012
TARUN MAHINDRU Vs. HIMUDA
July 3, 2012
TARUN SRIDHAR Vs. HARISH KUMAR SON OF SHRI CHUNI LAL
August 21, 2012
TAWARKU RAM Vs. EXECUTIVE ENGINEER
December 20, 2012
TEHSIL AMB Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
March 26, 2012
TEHSIL AND DISTRICT CHAMBA Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY
March 22, 2012
TEHSIL AND DISTRICT KULLU, H.P. Vs. STATE OF HIMACHAL PRADESH
January 4, 2012
TEHSIL BAIJNATH Vs. RAJNI BALA
March 26, 2012
TEHSIL BARSAR, DISTRICT HAMIRPUR, HIMACHAL PRADESH, PRESENTLY NOTE Vs. BABA BALAK NATH TEMPLE TRUST, DEOTSIDH, DISTRICT HAMIPUR, HIMACHAL PRADESH THROUGH ITS COMMISSIONER-CUM-DEPUTY
March 7, 2012
TEHSIL NALAGARH Vs. DIRECTOR OF PRIMARY EDUCATION
March 13, 2012
TEHSIL RASOOLPUR CHADDI Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
September 20, 2012
Tej Kumar Sethi Vs. State of Himachal Pradesh
April 20, 2012
TEJ RAM Vs. STATE OF HIMACHAL PRADESH
March 26, 2012
TEJ RAM Vs. STATE OF HIMACHAL PRADESH
July 3, 2012
TEJA SINGH, S/O SHRI BHAGAT SINGH, R/O BHALARH, TEHSIL JAWALI Vs. STATE OF HIMACHAL PRADESH
June 14, 2012
TEK CHAND Vs. STATE OF H.P. THROUGH THE SECRETARY (FOOD, CIVIL SUPPLY & CONSUMER AFFAIRS) TO THE GOVT. OF H.P. AND ORS.
November 2, 2012
TEK RAM Vs. STATE OF HIMACHAL PRADESH
August 6, 2012
TELU RAM Vs. RAM DASS SON OF CHANDU
May 11, 2012
TERRACE KOTLA Vs. OM PARKASH EX-PATWARI P.C. BAHADPUR
March 28, 2012
THAKUR DASS AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
April 12, 2012
THAKUR DASS S/O LACHHMAN DASS Vs. STATE OF H P THROUGH ITS SECRETARY
June 12, 2012
THE EXECUTIVE ENGINEER, DHARAMPUR DIVISION, HP PWD, DHARAMPUR, TEHSIL SARKAGHAT, DISTRICT MANDI, HIMACHAL PRADESH Vs. SURENDER KUMAR, SON OF SHRI RAM SINGH, VILLAGE SALON, POST OFFICE MARHI, TEHSIL SARKAGHAT, DISTRICT MANDI, H.P.
July 25, 2012
THE EXECUTIVE ENGINEER, H.P., IPH SHAHPUR, DISTRICT KANGRA, H.P. Vs. SANJEEV KUMAR, SON OF SHRI GURCHARAN DASS, VILLAGE KANDI, POST OFFICE SAITHURAL, TESHIL THURAL, DISTRICT KANGRA, H.P.
July 23, 2012
THE H.P. STATE COOPERATIVE BANK LTD., THROUGH ITS MANAGING DIRECTOR, HEAD OFFICE, THE MALL, SHIMLA-171001 (HP) Vs. SHRI KUNDAN LAL, S/O SH. DAULAT RAM, R/O VILLAGE SOYAL, P.O. NERWA, TEHSIL CHOPAL, DISTRICT SHIMLA (HP),
January 3, 2012
THE MANAGING DIRECTOR, HIMACHAL ROAD TRANSPORT CORPORATION, SHIMLA Vs. PARVEZ AKHTAR
January 3, 2012
THE MANAGING DIRECTOR, HIMACHAL ROAD TRANSPORT CORPORATION, SHIMLA Vs. SHANKER SHARMA
January 12, 2012
THE MANAGING DIRECTOR, HIMACHAL ROAD TRANSPORT CORPORATION, SHIMLA Vs. LEKH RAM
January 12, 2012
THE NEW INDIA ASSURANCE COMPANY Vs. GANESHU DEVI
June 13, 2012
THE SECRETARY (FORESTS) TO THE GOVT. OF H.P., SHIMLA Vs. RAMESH CHAND
January 12, 2012
THE SECRETARY (PWD) TO THE GOVERNMENT OF H.P., SHIMLA Vs. MANGAT RAM
January 3, 2012
THE SECRETARY (PWD) TO THE GOVT. OF H.P., SHIMLA Vs. NARDEEP
February 29, 2012
THE STATE OF H.P. Vs. BEENA CHAUHAN
March 23, 2012
THE STATE OF H.P. THROUGH DISTRICT COLLECTOR, UNA AND ANOTHER Vs. ASHOK KUMAR
August 27, 2012
THUMA RAM Vs. STATE OF HIMACHAL PRADESH
January 12, 2012
TIGAKSHA METALLICS PRIVATE LIMITED Vs. SURINDER THAKUR
July 26, 2012
TIKKA RAM Vs. STATE OF H P THROUGH THE PRINCIPAL SECRETARY
July 30, 2012
TIKKA RAM Vs. STATE OF HIMACHAL PRADESH
September 5, 2012
TIKKAM RAM S/O SH. HET RAM, RESIDENT OF VILLAGE ROHALO, P.O. BANJAR, TEHSIL BANJAR, DISTRICT KULLU, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (FORESTS), TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-171 002,
January 9, 2012
TILAK RAJ Vs. STATE OF H.P.
March 7, 2012
TODAR MAL Vs. STATE OF HIMACHAL PRADESH
July 6, 2012
TRANSGIRI ANAY PICHHRA VARG KALYAN SAMITI Vs. STATE OF HIMACHAL PRADESH
October 5, 2012
TSEWANG RINZIN S/O LATE DHONUP Vs. STATE OF H P
August 16, 2012
TULA RAM Vs. HPSEB LIMITED
July 2, 2012
TULA SINGH SUNAR Vs. STATE OF HIMACHAL PRADESH
April 19, 2012
TULSI RAM Vs. STATE OF H.P.
November 1, 2012
TULSI RAM SON OF SHRI HARI SINGH Vs. SOMA DEVI WIFE OF SHRI NARENDER KUMAR
August 1, 2012
TULSI RAM SONOF SH. RAMJI RAM, VILLAGE SHINGAL, P.O. CHHATTRI, TEHSIL THUNAG, DISTRICT MANDI, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (FOREST TO THE GOVT. OF H.P AT SHIMLA, H.P.) AND PR. CHIEF CONSERVATOR OF FOREST SHIMLA, H.P.
March 21, 2012
TULU (DEAD), PLAINTIFF THROUGH LRS (SMT. HETI DEVI, WIDOW OF LATE SHRI TULU ALIAS TULE RAM AND ORS.) Vs. BHEDU (DEAD) THROUGH LRS (SMT. PRITU DEVI, WIDOW OF LATE SHRI BHEDU ALIAS BHED RAM. AND ORS.) AND SMT. TULLI DEVI (DEAD), DELETED.
July 24, 2012
UDIT KANOI Vs. HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD.
May 15, 2012
Ujagar Singh Vs. State of Himachal Pradesh
March 26, 2012
UKESH KUMAR S/O SIDHU RAM Vs. STATE OF HIMACHAL PRADESH
April 9, 2012
UMA RANI Vs. STATE OF HIMACHAL PRADESH
March 19, 2012
UNA HIGHWAY BUS SERVICE Vs. NEW INDIA ASSURANCE CO LTD
August 21, 2012
UNA HIGHWAYS BUS SERVICE Vs. STATE OF H.P.
January 12, 2012
UNA, HIMACHAL PRADESH Vs. SHIV KUMAR
March 27, 2012
UNION OF INDIA Vs. BALI RAM
July 20, 2012
UNION OF INDIA Vs. PREM CHAND
July 5, 2012
UNION OF INDIA Vs. D S GREWAL
July 9, 2012
UNION OF INDIA Vs. KRISHAN CHAND VERMA
May 9, 2012
UNION OF INDIA Vs. PREM SINGH
March 29, 2012
UNION OF INDIA Vs. DILWAR RAM THAKUR
April 3, 2012
UNION OF INDIA THROUGH SECRETARY HOMETO THE GOVT OF INDIA Vs. BADAMO DEVI
August 2, 2012
UNION OF INDIA THROUGH SECRETARY MINISTRY OF DEFENCE, 10-A NEW DELHI, THE CHIEF CDA Vs. KULDEEP K. VERMA SON OF SHRI S.N. VERMA
March 27, 2012
UNION OF INDIA THROUGH SECRETARY TO THE GOVT OF INDIA MINISTRY Vs. SURESH KUMAR S/O SH UDEY PRAKASH
July 25, 2012
UNION OF INDIA THROUGH SECRETARY, DEFENCE, NEW DELHI Vs. GUPAT RAM, SON OF SHRI JAGAT RAM, R/O VILLAGE AVERI, P.O. NOGLI, TEHSIL NIRMAND, DISTRICT KULLU, H.P. AND COLLECTOR LAND ACQUISITION, ANI, DISTRICT KULLU, H.P.
March 20, 2012
UNITED INDIA INSURANCE CO LTD Vs. PARKASHO DEVI
August 24, 2012
UNITED INDIA INSURANCE CO LTD Vs. SATISH KUMAR
April 16, 2012
UNITED INDIA INSURANCE CO.LTD. Vs. RAJ BAHADUR
November 9, 2012
UNITED INDIA INSURANCE COMPANY LIMITED Vs. TARSEM CHAND
November 21, 2012
UNITED INDIA INSURANCE COMPANY LTD. Vs. SURINDERA KUMARI AND OTHERS
December 18, 2012
UNITED INDIA INSURANCE COMPANY LTD. Vs. ZANGMO DEVI AND OTHERS
March 20, 2012
UNITED INDIA INSURANCE COMPANY LTD., THROUGH ITS DIVISIONAL MANAGER, DIVISIONAL OFFICE, TIMBER HOUSE, SHIMLA Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL-II, MANDI, H.P., THROUGH ITS PRESIDING OFFICER AND ORS.
March 3, 2012
UNPA Vs. STATE OF HIMACHAL PRADESH
November 1, 2012
UNPA W/O NAVJEET VERMA Vs. STATE OF HIMACHAL PRADESH
September 13, 2012
UNPA W/O SH NAVJEET VERMA Vs. STATE OF HIMACHAL PRADESH
August 22, 2012
UPENDER CHONA Vs. STATE OF H.P.
February 28, 2012
UPPER LALHA COOP. AGRICULTURE SERVICE SOCIETY LTD. Vs. STATE OF HIMACHAL PRADESH
November 7, 2012
URMILA DAUGHTER Vs. STATE OF H.P.
September 3, 2012
USHA Vs. STATE OF H.P.
September 3, 2012
USHA DEVI Vs. STATE OF HIMACHAL PRADESH
November 12, 2012
USHA SHARMA WIFE OF SH. DEVINDER GOD, R/O VILLAGE KOTLI, POST OFFICE KOTLI, TEHSIL SADAR, DISTRICT MANDI, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY HEALTH TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA AND ORS.
July 20, 2012
UTTAM CHAND Vs. THE STATE OF HIMACHAL PRADESH
December 6, 2012
Uttam Chand Vs. Vakil Singh
April 3, 2012
Uttam Chand Vs. State of Himachal Pradesh
March 20, 2012
UTTAM CHAND SON OF SHRI SAHIB SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
August 17, 2012
UZAR BASIN S/O BASHIR AHMAD BARA Vs. STATE OF HIMACHAL PRADESH
August 31, 2012
VAHID MOHD , S/O PHOOL MOHD Vs. STATE OF HIMACHAL PRADESH
October 15, 2012
VAKIL SINGH, S/O SHRI RAM SINGH, R/O VILL BHUMBLA, P.O. BASANTPUR, TEHSIL INDORA, DISTRICT KANGRA, H.P., Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PANCHAYATI RAJ) TO THE GOVT. OF HIMACHAL PRADESH, SHIMLA 171002 AND ORS.
March 7, 2012
VANDANA SHARMA Vs. STATE OF HIMACHAL PRADESH
September 5, 2012
VANITA AND ORS Vs. STATE OF H P AND ORS
January 5, 2012
VARSHA DEVI Vs. STATE OF H P THROUGH PRINCIPAL SECRETARY
August 7, 2012
VED PARKASH Vs. SHANTI SWAROOP
May 14, 2012
VED PARKASH Vs. STATE OF H P
August 28, 2012
VEENA DEVI D/O LATE BALAK RAM Vs. STATE OF HIAMCHAL PRADESH AND ORS
March 9, 2012
VEENA DEVI W/O LATE SHRI SUKHPAL SINGH R/O VILLAGE BALLI P O BAIRI TEHSIL BARSAR DISTRICT HAMIRPUR H P Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY PRIMARY EDUCATION TO THE GOVERNMENT OF HIMACHAL PRADESH SHIMLA
April 2, 2012
VEENA GUPTA Vs. KANWAR SURINDER SINGH
November 19, 2012
VEENA KUMARI Vs. STATE OF HIMACHAL PRADESH
May 25, 2012
VEENA SOOD Vs. SH RAMESH KUMAR SOOD SON OF LATE SH SARAN DASS SOOD
August 7, 2012
VICKY BHARDWAN Vs. CENTRAL, UNIVERSITY OF HIMACHAL PRADESH
January 2, 2012
VIDYA PRAKASH GARG Vs. STATE OF H.P.
March 13, 2012
VIJAY CHANDAN, S/O R A CHANDAN AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
November 16, 2012
VIJAY KANT SHARMA Vs. SHYAM LAL CHAUHAN
September 4, 2012
VIJAY KANT SON OF SHRI VIRENDER DUTT Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
August 2, 2012
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
August 17, 2012
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
January 5, 2012
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
November 21, 2012
VIJAY KUMAR CHANDEL SON OF SHRI ARJUN SINGH, RESIDENT OF VILL. AND P.O. KHERI, TEHSIL SUJANPUR, DISTRICT HAMIRPUR, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA, H.P.,
January 9, 2012
VIJAY KUMAR S/O ISHWAR DASS AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
April 10, 2012
VIJAY KUMAR S/O SH. NAIN SINGH, R/O VPO BALI KOTI, TEHSIL SHILLAI, DISTRICT SIRMOUR, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (EDUCATION), GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
December 6, 2012
VIJAY KUMAR SON OF LATE SHRI PRITAM CHAND Vs. UNION OF INDIA THROUGH SECRETARY LAW, GOVERNMENT OF INDIA, NEW DELHI
September 11, 2012
VIJAY KUMAR SOOD Vs. STATE OF HIMACHAL PRADESH
November 2, 2012
VIJAY SHARMA Vs. HIMACHAL PRADESH HORTICULTURAL PRODUCE MARKETING AND PROCESSING CORPORATION LTD
August 6, 2012
VIJAY SHARMA S/O HARI NATH AND ORS Vs. STATE OF HIMACHAL PRADESH
October 3, 2012
VIJAY SINGH Vs. STATE OF HP
May 8, 2012
VIJAY SINGH S/O SH. PARSHOTAM LAL R/O VPO SERATHANA, TEHSIL & DISTT. KANGRA, (H.P.). PRESENTLY WORKING IN I&PH DEPARTMENT (GOVT. OF HP), AS CLERK ON CONTRACT BASIS Vs. STATE OF H.P. THROUGH PR. SECRETARY (EDUCATION), TO THE GOVT. OF H.P. SHIMLA,
December 31, 2012
VIJAYA DEVI Vs. NAIYA RAM
January 2, 2012
VIJEYENDRA SINGH Vs. STATE OF H.P
January 5, 2012
VIKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
July 19, 2012
VIKRAM SAURAV SHARMA Vs. STATE OF H P
August 22, 2012
VIKRAM SINGH RAWAT Vs. HIMACHAL GRAMIN BANK
July 5, 2012
VIKRAM SINGH, SON OF SH. ROSHAN LAL, RESIDENT OF VILLAGE MASSAL, POLICE STATION, KANGRA, DISTRICT KANGRA, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (HOME), GOVERNMENT OF H.P., SHIMLA, H.P.
September 13, 2012
VIKRAM SOOD Vs. STATE OF HIMACHAL PRADESH
July 24, 2012
VIKRANT, SON OF LATE SH. SHER SINGH, R/O VILLAGE AND P.O. PANARSA, TEHSIL AUT Vs. STATE OF H.P. THROUGH SECRETARY (HEALTH) TO THE GOVERNMENT OF HIMACHAL PRADESH
March 13, 2012
Vinod alias Raja Vs. Joginder Kaur
May 7, 2012
VINOD CHANDEL Vs. ABHILASHA CHANDEL
January 13, 2012
VINOD KAPIL Vs. BHARAT SANCHAR NIGAM LIMITED
August 27, 2012
VINOD KUMAR Vs. STATE OF HIMACHAL PRADESH
January 2, 2012
VINOD KUMAR Vs. STATE OF HIMACHAL PRADESH
September 10, 2012
VINOD KUMAR Vs. STATE OF H P
July 5, 2012
VINOD KUMAR Vs. STATE OF HP
May 23, 2012
VINOD KUMAR ALIAS DHAN RAJ GIR Vs. LOHKI DEVI WD/O LATE SH CHUHRU RAM
August 1, 2012
VINOD KUMAR SHARMA SON OF LATE SH. KAMLA NAND SHARMA, VILLAGE BAROGI, TEHSIL & P.O. KUMARSAIN, DISTRICT SHIMLA, H.P. Vs. STATE OF HP THROUGH SECRETARY EDUCATION, GOVERNMENT OF HP, SHIMLA,
September 13, 2012
VINOS JASWAL Vs. ANURADHA JASWAL
December 17, 2012
VIPIN KUMAR Vs. STATE OF HIMACHAL PRADESH
January 17, 2012
VIPIN KUMAR Vs. STATE OF HIMACHAL PRADESH
September 19, 2012
VIPIN KUMAR Vs. STATE OF U P
September 19, 2012
VIR VIKRAM SEN AND ORS. Vs. PARVATIAND ORS.
April 11, 2012
Virender Kumar Vs. State of Himachal Pradesh
March 5, 2012
VIRENDER KUMAR Vs. STATE OF HIMACHAL PRADESH
March 3, 2012
VIRENDER KUMAR SHARMA, SON OF SHRI ROSHAN LAL, RESIDENT OF VILLAGE & POST OFFICE POHIR, TEHSIL AND DISTRICT LUDHIANA, PUNJAB Vs. UMA SHARMA, D/O SMT. SUDESH KUMARI, RESIDENT OF LUGAR BHATTI, POST OFFICE, TEHSIL AND DISTRICT KULLU, H.P.
December 1, 2012
VIRENDER PARKASH Vs. RIKHI RAM
August 6, 2012
VIRENDER SINGH Vs. STATE OF HIMACHAL PRADESH
January 17, 2012
VISHAL DOGRA @ KAKU SON OF SHRI PRITAM CHAND Vs. STATE OF HIMACHAL PRADESH
June 26, 2012
VISHAL SON OF SH. SHIV KUMAR Vs. STATE OF HIMACHAL PRADESH
September 3, 2012
VISHAL SOOD SON OF LATE SHRI VINOD KUMAR SOOD Vs. STATE OF H.P
June 16, 2012
Vivek Sharma Vs. Rajni Bala
March 26, 2012
VIVEK SINGH Vs. STATE OF H.P.
March 23, 2012
VIVEK THAKUR Vs. STATE OF HIMACHAL PRADESH
February 28, 2012
WASIM MOHAMMAD SON OF SHRI IQUBAL MOMHAD Vs. STATE OF HIMACHAL PRADESH
July 25, 2012
WINSOME TEXTILES PRIVATE LTD Vs. PURAN CHAND
May 15, 2012
Y S PARMAR Vs. ANAND SINGH VERMA
July 3, 2012
Y S PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY NAUNI SOLAN HIMACHAL PRADESH Vs. DELHI CHINMAYA SEWA TRUST
June 20, 2012
YADOPATI Vs. STATE OF HIMACHAL PRADESH
January 11, 2012
YAMUNA CEMENT AND MINERALS PVT. LTD Vs. KESHAV HEALTHCARE
May 7, 2012
YASH PAL Vs. STATE OF HIMACHAL PRADESH
May 28, 2012
YASH PAL PUNNA RAM @ NUPU Vs. STATE OF HIMACHAL PRADESH
October 12, 2012
YASH PAL S/O LATE SHRI MADAN LAL, RESIDENT OF KALA AMB, TEHSIL NAHAN, DISTRICT SIRMOUR, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PANCHAYATI RAJ) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-171002
March 7, 2012
YASH PAL SON OF LATE SH JHUNKHROO RAM Vs. STATE OF H P THROUGH SECRETARY
August 16, 2012
YASHODHA DEVI Vs. BHAGTI
May 23, 2012
YASHWANT Vs. STATE OF HIMACHAL PRADESH
December 7, 2012
YASHWANT CHHAJTA Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 28, 2012
YASHWANT SINGH S/O SH KAHAN SINGH Vs. H P STATE ELECTRICITY BOARD THROUGH ITS SECRETARY SHIMLA
July 20, 2012
YOG RAJ Vs. STATE OF HIMACHAL PRADESH
June 1, 2012
YOG RAJ (EX-BUS-SAHAYAK) SON OF SHRI MAN SINGH, RESIDENT OF VILLAGE IEND, P.O. KAJA KIANI, TEHSIL AND DISTRICT CHAMBA, H.P. Vs. THE HIMACHAL ROAD TRANSPORT CORPORATION THROUGH ITS MANAGING DIRECTOR, MAIN BUS STAND, SHIMLA,
June 13, 2012
YOGENDER NATH Vs. H P STATE ELECTRICITY BOARD LIMITED
July 13, 2012
YOGESH SHARMA Vs. STATE OF H P
July 2, 2012
ZUMLA ZAMIDARAN Vs. ZUMLA ZAMIDARAN
August 27, 2012