Case Index

Title
Date
Vs. IN RE: DEPARTMENT OF POWER, GOVERNMENT OF ARUNACHAL PRADESH, ITANAGAR AND SECRETARY, DEPARTMENT OF POWER, GOVERNMENT OF ARUNACHAL PRADESH, ITANAGAR
May 8, 2012
ADANI POWER LIMITED Vs. UTTAR HARYANA BIJLI VIDYUT NIGAM LTD., DAKSHIN HARYANA BIJLI VIDYUT NIGAM LTD. AND GUJARAT URJA VIKAS NIGAM LTD.
October 16, 2012
BBM ISPAT LTD Vs. STATE LOAD DESPATCH CENTRE, KARNATAKA AND ORS.
November 19, 2012
CHHATTISGARH STATE POWER GENERATION COMPANY LTD. Vs. WESTERN REGIONAL LOAD DESPATCH CENTRE, MUMBAI
September 25, 2012
COASTAL GUJARAT POWER LIMITED Vs. GUJARAT URJA VIKAS NIGAM LIMITED AND ORS.
October 25, 2012
DAMODAR VALLEY CORPORATION, KOLKATA Vs. DELHI TRANSCO LTD, NEW DELHI AND MADHYA PRADESH POWER TRADING COMPANY LTD, JABALPUR
October 10, 2012
DAMODAR VALLEY CORPORATION, KOLKATA Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED, KOLKATA, JHARKHAND STATE ELECTRICITY BOARD, RANCHI AND MADHYA PRADESH POWER TRADING CO. LTD., JABALPUR
November 20, 2012
DETERMINATION OF POC RATES AND TRANSMISSION LOSSES IN ACCORDANCE WITH REGULATION 17(2) OF CENTRAL ELECTRICITY REGULATORY COMMISSION (SHARING OF INTER STATE TRANSMISSION CHARGES AND LOSSES) REGULATIONS, 2010 AS AMENDED Vs. NATIONAL LOAD DESPATCH CENTRE, NEW DELHI AND CENTRAL TRANSMISSION UTILITY, NEW DELHI
September 29, 2012
DPSC LIMITED, KOLKATA Vs. POWER GRID CORPORATION OF INDIA LIMITED, NEW DELHI AND WEST BENGAL STATE ELECTRICITY TRANSMISSION COMPANY LIMITED, KOLKATA
September 21, 2012
EASTERN REGIONAL LOAD DESPATCH CENTRE, KOLKATA Vs. BIHAR STATE ELECTRICITY BOARD, PATNA AND ORS.
October 9, 2012
EMCO ENERGY LIMITED, MUMBAI Vs. WESTERN REGIONAL LOAD DESPATCH CENTRE, MUMBAI
December 7, 2012
IN RE: ASSAM POWER DISTRIBUTION COMPANY LTD., GUWAHATI AND CHAIRMAN-CUM-MANAGING DIRECTOR, ASSAM POWER DISTRIBUTION COMPANY LTD., GUWAHATI Vs. STATE
November 6, 2012
IN RE: CENTRAL ELECTRICITY REGULATORY COMMISSION Vs. STATE
October 25, 2012
IN RE: CONSTITUTION OF THE MANAGING COMMITTEE OF THE POWER SYSTEM DEVELOPMENT FUND Vs. STATE
November 20, 2012
IN RE: DEPARTMENT OF POWER, GOVERNMENT OF ARUNACHAL PRADESH, ITANAGAR AND SECRETARY (POWER), DEPARTMENT OF POWER, GOVERNMENT OF ARUNACHAL PRADESH, ITANAGAR Vs. STATE
December 5, 2012
IN RE: DEPARTMENT OF POWER, GOVT. OF MANIPUR, IMPHAL AND SECRETARY (POWER), DEPARTMENT OF POWER, GOVT. OF MANIPUR, IMPHAL Vs. STATE
October 17, 2012
IN RE: DETERMINATION OF BENCHMARK CAPITAL COST NORM FOR SOLAR PV POWER PROJECTS AND SOLAR THERMAL POWER PROJECTS Vs. STATE
October 25, 2012
IN RE: GRID DISTURBANCE IN THE NORTHERN REGION ON 2ND JANUARY, 2010 Vs. STATE
September 20, 2012
IN RE: HMM INFRA LIMITED, CHANDIGARH Vs. STATE
October 26, 2012
IN RE: INDIAN ENERGY EXCHANGE LTD. AND POWER EXCHANGE INDIA LIMITED Vs. STATE
August 1, 2012
IN RE: INDIAN ENERGY EXCHANGE LTD., NEW DELHI Vs. STATE
October 26, 2012
IN RE: INDIAN ENERGY EXCHANGE, NEW DELHI AND ORS. Vs. STATE
September 3, 2012
IN RE: JAIN ENERGY LIMITED Vs. STATE
September 11, 2012
IN RE: M/S. ORIENT GREEN POWER COMPANY LTD. Vs. STATE
September 17, 2012
IN RE: MARQUIS ENERGY EXCHANGE LIMITED, MUMBAI Vs. STATE
September 11, 2012
IN RE: MEGHALAYA ENERGY CORPORATION LTD. SHILLONG AND CHAIRMAN-CUM-MANAGING DIRECTOR, MEGHALAYA ENERGY CORPORATION LTD. SHILLONG Vs. STATE
December 5, 2012
IN RE: NATIONAL ENERGY TRADING AND SERVICES LTD., NEW DELHI Vs. STATE
October 11, 2012
IN RE: NATIONAL LOAD DESPATCH CENTRE Vs. STATE
October 16, 2012
IN RE: NATIONAL LOAD DESPATCH CENTRE, NEW DELHI Vs. STATE
October 25, 2012
IN RE: NATIONAL LOAD DESPATCH CENTRE, NEW DELHI Vs. STATE
November 29, 2012
IN RE: NATIONAL LOAD DESPATCH CENTRE, NEW DELHI Vs. STATE
December 5, 2012
IN RE: NATIONAL LOAD DESPATCH CENTRE, NEW DELHI AND CENTRAL TRANSMISSION UTILITY, NEW DELHI Vs. STATE
November 30, 2012
IN RE: NATIONAL LOAD DESPATCH CENTRE, NEW DELHI AND ORS. Vs. STATE
November 16, 2012
IN RE: NATIONAL POWER EXCHANGE LIMITED AND NATIONAL POWER EXCHANGE LIMITED, NEW DELHI Vs. STATE
December 11, 2012
IN RE: NTPC LTD., NEW DELHI AND ORS. Vs. STATE
October 9, 2012
IN RE: NTPC TAMIL NADU ENERGY COMPANY LTD., CHENNAI Vs. STATE
October 8, 2012
IN RE: ORISSA INTEGRATED POWER LIMITED, NEW DELHI Vs. STATE
July 25, 2012
IN RE: PARSHVA PRABHU POWER PRIVATE LIMITED, NEW DELHI Vs. STATE
October 4, 2012
IN RE: POWER DEVELOPMENT DEPARTMENT, JAMMU AND KASHMIR SECRETARY, POWER DEVELOPMENT DEPARTMENT, JAMMU AND KASHMIR Vs. STATE
September 25, 2012
IN RE: POWER DEVELOPMENT DEPARTMENT, JAMMU AND KASHMIR, SECRETARY, POWER DEVELOPMENT DEPARTMENT, JAMMU AND KASHMIR AND PRINCIPAL SECRETARY, GOVERNMENT OF JAMMU AND KASHMIR Vs. STATE
November 5, 2012
IN RE: POWER EXCHANGE OF INDIA LTD. (PXIL) Vs. STATE
October 26, 2012
IN RE: PUNJAB STATE POWER CORPORATION LIMITED, CHANDIGARH AND ORS. Vs. STATE
November 5, 2012
IN RE: TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD, CHENNAI AND CHAIRMAN-CUM-MANAGING DIRECTOR, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD. Vs. STATE
September 19, 2012
IN RE: UTTAR PRADESH POWER CORPORATION LIMITED, LUCKNOW AND CHAIRMAN-CUM-MANAGING DIRECTOR, UTTAR PRADESH POWER CORPORATION LIMITED, LUCKNOW Vs. STATE
December 5, 2012
IN RE: VARRSANA ISPAT LIMITED, NEW DELHI Vs. STATE
December 5, 2012
IN RE: VISA POWER LIMITED, KOLKATA AND VISA POWER TRADING COMPANY LIMITED, KOLKATA Vs. STATE
October 16, 2012
JAIPRAKASH POWER VENTURE LIMITED Vs. PTC INDIA LTD. & OTHERS
October 8, 2012
JINDAL POWER LIMITED, RAIGARH, CHHATTISGARH Vs. JINDAL POWER LIMITED, RAIGARH, CHHATTISGARH AND ORS.
September 26, 2012
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CORPORATION LTD., MUMBAI Vs. UTTAR PRADESH POWER CORPORATION LTD., LUCKNOW AND ORS.
September 25, 2012
MAWANA SUGARS LIMITED, NEW DELHI Vs. UTTAR PRADESH STATE LOAD DESPATCH CENTRE, LUCKNOW AND NATIONAL LOAD DESPATCH CENTRE, NEW DELHI
October 18, 2012
MEENAKSHI ENERGY PRIVATE LIMITED, HYDERABAD Vs. SOUTHERN REGIONAL LOAD DESPATCH CENTRE, BANGALORE AND ORS.
October 9, 2012
NEYVELI LIGNITE CORPORATION LIMITED, CHENNAI Vs. MEMBER-SECRETARY, SOUTHERN REGIONAL POWER COMMITTEE AND ORS.
November 2, 2012
NEYVELI LIGNITE CORPORATION LIMITED, CHENNAI Vs. TAMIL NADU GENERATION & DISTRIBUTION COMPANY LIMITED, CHENNAI, STATE POWER PURCHASE CO-ORDINATION CENTRE, BANGALORE, KERALA STATE ELECTRICITY BOARD, THIRUVANANTHAPURAM AND PONDICHERRY ELECTRICITY DEPARTMENT, PONDICHERRY
December 11, 2012
NEYVELI LIGNITE CORPORATION LTD, NEYVELI Vs. KERALA STATE ELECTRICITY BOARD, THIRUVANATHAPURAM
September 20, 2012
NHDC LTD, BHOPAL Vs. MADHYA PRADESH STATE ELECTRICITY BOARD, JABALPUR AND NARMADA VALLEY DEVELOPMENT DEPARTMENT, BHOPAL
June 13, 2012
NHPC LIMITED, FARIDABAD Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD., KOLKATA AND ORS.
December 5, 2012
NHPC LTD., FARIDABAD Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA AND ORS.
September 18, 2012
NHPC LTD., FARIDABAD Vs. ASSAM STATE ELECTRICITY BOARD, GUWAHATI AND ORS.
October 22, 2012
NHPC LTD., FARIDABAD Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA AND ORS.
October 1, 2012
NHPC, FARIDABAD Vs. ASSAM STATE ELECTRICITY BOARD, GUWAHATI AND ORS.
November 14, 2012
NLC LTD., CHENNAI Vs. JODHPUR VIDYUT VITARAN NIGAM LTD., JODHPUR,
October 4, 2012
NORTH EASTERN ELECTRIC POWER CORPORATION LTD., NEW DELHI Vs. MEGHALAYA ENERGY CORPORATION LTD., SHILLONG
October 4, 2012
NORTH EASTERN REGIONAL LOAD DESPATCH CENTRE, SHILLONG Vs. ASSAM ELECTRICITY GENERATION COMPANY LIMITED, GUWAHATI AND ORS.
October 11, 2012
NORTH-EAST TRANSMISSION COMPANY LTD. Vs. TRIPURA STATE ELECTRICITY CORPORATION LTD., AGARTALA AND ORS.
September 26, 2012
NORTHERN REGIONAL LOAD DESPATCH CENTER, NEW DELHI Vs. PUNJAB STATE TRANSMISSION CORPORATION LTD., PATIALA AND ORS.
July 30, 2012
NORTHERN REGIONAL LOAD DESPATCH CENTRE, NEW DELHI Vs. UTTAR PRADESH STATE LOAD DESPATCH CENTRE, LUCKNOW AND ORS.
September 26, 2012
NORTHERN REGIONAL LOAD DESPATCH CENTRE, NEW DELHI Vs. UTTAR PRADESH POWER CORPORATION LTD., LUCKNOW AND ORS.
September 20, 2012
NTPC LIMITED Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD., KOLKATA AND ORS.
October 12, 2012
NTPC LTD, NEW DELHI Vs. MADHYA PRADESH POWER TRADING CO. LTD, JABALPUR AND ORS.
October 11, 2012
NTPC LTD, NEW DELHI Vs. HARYANA POWER PURCHASE CENTRE, PANCHKULA
September 14, 2012
NTPC LTD, NEW DELHI Vs. MADHYA PRADESH POWER TRADING LTD, JABALPUR AND ORS.
May 28, 2012
NTPC LTD. Vs. UTTAR PRADESH POWER CORPORATION LIMITED, LUCKNOW AND ORS.
November 14, 2012
NTPC LTD., NEW DELHI Vs. MADHYA PRADESH POWER TRADING CO. LTD., JABALPUR AND ORS.
September 12, 2012
NTPC LTD., NEW DELHI Vs. ANDHRA PRADESH POWER COORDINATION COMMITTEE, HYDERABAD AND ORS.
September 26, 2012
NTPC LTD., NEW DELHI Vs. MADHYA PRADESH POWER TRADING CO. LTD., JABALPUR AND ORS.
October 12, 2012
NTPC LTD., NEW DELHI Vs. UTTAR PRADESH POWER CORPORATION LTD., LUCKNOW
October 17, 2012
PARBATI KOLDAM TRANSMISSION COMPANY LTD., NEW DELHI Vs. BSES RAJDHANI POWER LIMITED, NEW DELHI AND ORS.
October 11, 2012
POWER EXCHANGE OF INDIA LTD, MUMBAI Vs. STATE
September 19, 2012
POWER GRID CORPORATION OF INDIA LIMITED, GURGAON Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED, JAIPUR AND ORS.
September 21, 2012
POWER GRID CORPORATION OF INDIA LIMITED, GURGAON Vs. BIHAR STATE ELECTRICITY BOARD, PATNA AND ORS.
September 21, 2012
POWER GRID CORPORATION OF INDIA LIMITED, GURGAON Vs. ASSAM STATE ELECTRICITY BOARD, GUWAHATI AND ORS.
September 21, 2012
POWER GRID CORPORATION OF INDIA LIMITED, GURGAON Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD., BANGALORE AND ORS.
September 21, 2012
POWER GRID CORPORATION OF INDIA LIMITED, GURGAON Vs. MADHYA PRADESH POWER TRADING COMPANY LTD., JABALPUR AND ORS.
September 21, 2012
POWER GRID CORPORATION OF INDIA LIMITED, GURGAON Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD., JAIPUR AND ORS.
October 3, 2012
POWER GRID CORPORATION OF INDIA LIMITED, GURGAON Vs. BIHAR STATE ELECTRICITY BOARD, PATNA AND ORS.
October 15, 2012
POWER GRID CORPORATION OF INDIA LIMITED, GURGAON Vs. MADHYA PRADESH POWER TRADING COMPANY LTD., JABALPUR AND ORS.
October 18, 2012
POWER GRID CORPORATION OF INDIA LIMITED, GURGAON Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED, JAIPUR AND ORS.
November 16, 2012
POWER GRID CORPORATION OF INDIA LTD. Vs. BIHAR STATE ELECTRICITY BOARD, PATNA AND ORS.
October 12, 2012
POWER GRID CORPORATION OF INDIA LTD., GURGAON Vs. MADHYA PRADESH POWER TRADING CO. LTD., JABALPUR
October 9, 2012
POWER GRID CORPORATION OF INDIA LTD., GURGAON Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD., BANGALORE AND ORS.
October 10, 2012
POWER GRID CORPORATION OF INDIA LTD., GURGAON Vs. DELHI TRANSCO LIMITED, NEW DELHI AND ORS.
May 16, 2012
POWER GRID CORPORATION OF INDIA LTD., GURGAON Vs. BIHAR STATE ELECTRICITY BOARD, PATNA
September 17, 2012
POWER GRID CORPORATION OF INDIA LTD., GURGAON Vs. CHHATISGARH STATE ELECTRICITY BOARD
May 28, 2012
POWER GRID CORPORATION OF INDIA LTD., GURGAON Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED AND ORS.
November 19, 2012
POWER SYSTEM OPERATION CORPORATION LIMITED, NEW DELHI Vs. USERS UNDER THE CATEGORY OF DISTRIBUTION LICENSEES AND BUYERS CMD, UPPCL, UTTAR PRADESH POWER CORPORATION LIMITED, SHAKTI BHAWAN, 14-ASHOK MARG, LUCKNOW- 226001 AND ORS.
September 28, 2012
PTC INDIA LIMITED Vs. POWER GRID CORPORATION OF INDIA LTD. & ORS.
November 19, 2012
SADASHIVA SUGARS LTD. BANGALORE Vs. STATE LOAD DESPATCH CENTRE, KARNATAKA, BANGALORE
November 19, 2012
SHAMANUR SUGARS LIMITED, BANGALORE Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD., BANGALORE AND KARNATAKA STATE LOAD DESPATCH CENTRE, BANGALORE
October 9, 2012
TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD. Vs. POWER GRID CORPORATION OF INDIA LTD.
October 26, 2012
TATA POWER COMPANY LIMITED AND TATA POWER TRADING COMPANY LIMITED Vs. MAHARASHTRA STATE LOAD DESPATCH CENTRE, KALWA AND RELIANCE INFRASTRUCTURE LIMITED, MUMBAI
October 1, 2012
VISHWANATH SUGAR AND STEEL INDUSTRIES LTD. Vs. STATE LOAD DESPATCH CENTRE, KARNATAKA AND ORS.
November 19, 2012