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Case Index
Title
Date
AATISH INDUSTRIES Vs. HDFC BANK LTD.
September 17, 2012
BALASAHEB NIVRUTTI MEMANE Vs. SUKHADEV MAHADEO KUCHEKAR
March 6, 2012
CITIBANK, N.A. Vs. MR. RATILAL VELJEE ISRANI
December 5, 2012
COTMAC PRIVATE LIMITED Vs. MOHAMMAD MUZAFFAR, CROWN ENGG WORKS RR DISTRICT A P
August 31, 2012
COUNTRY VACATION INTERNATIONAL HOLIDAY CLUB Vs. DELANO AZAVEDO
December 13, 2012
DAEWOO ANCHOR ELECTRONICS LTD. Vs. KISHOR UKA MAKWANA
November 5, 2012
DATTATRAY SHANKARRAO DESAI Vs. SHARABI M PATHAN, IBRAHIM M PATHAN, BIKISBANU I PATHAN , MADINA A NAIKWADI, IMRAN I PATHAN, NOORJAHAN U LAGIWALE
September 6, 2012
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. DEEPAK KISHAN GORADIA
September 18, 2012
KALESHWAR MINERALS Vs. SHIVSU CANADIAN CLEAR WATERS TECHNOLOGY PVT LTD
March 20, 2012
MADHURI RAVINDRA NERURKAR Vs. SREENATH ENTERPRISES
September 18, 2012
MAHABANOO CONTRACTOR Vs. BR MANAGER BANK OF INDIA
December 20, 2012
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. S K ENTERPRISES
March 7, 2012
MAHINDRA AND MAHINDRA FINANCE Vs. SANJAY SHIVAJI PADGHAN
November 22, 2012
MANOJ M PATKI Vs. VAISHALI M RAJENDRA
September 24, 2012
MEDICMARTYS RESORTS PRIVATE LIMITED Vs. ROSENDO DOS REMEDIOUS FURTADO
January 5, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. ANIL RAMGOPAL LAHOTI
March 19, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. ANITA RAJABHAU KHISTE
March 16, 2012
NAVNIT DHIRJA LAL SETH Vs. NITIN N.MEHTA
April 13, 2012
NEW INDIA ASSURANCE CO LIMITED Vs. INDIRA BHARAT REJEPANDHARE
September 6, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. SHAIKH SAJAN SHAIKH RATAN BAGWAN
August 27, 2012
NEW INDIA ASSURANCE COMPANY LTD. Vs. MOHAN DAJI SATAV
September 24, 2012
PRANLAL D SHAH Vs. LOK HOUSING AND CONSTRUCTION LTD
October 30, 2012
RAVINDRA BANDAPPA TUNDALWAR Vs. DIVISIONAL MANAGER, MAHARASHTRA RAJYA KRUSHI UDYOG VIKAS
August 29, 2012
RUPAM COLOUR LAB PVT LTD Vs. ICICI BANK
July 25, 2012
S.R. KANOJIA Vs. RAMESH K. PANCHAL
October 16, 2012
SANJAY BHAUSAHEB SHELKE Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD
March 2, 2012
SETH DEVELOPERS LTD. Vs. SUNITA BHARAT SALUNKHE
April 30, 2012
STATUS CONSTRUCTION PRIVATE LIMITED Vs. SANKALP APARTMENT CHS LTD
November 26, 2012
SUREKHA KRISHNAJI KULKARNI Vs. LIFELINE HOSPITAL AND MEDICAL RESEARCH CENTER PVT. LTD.
November 21, 2012
SWAGAT APPARELS Vs. NEW INDIA ASSURANCE CO
August 31, 2012
TIGER TOBACCO CO. Vs. TRIMURTI NAGARI SHARI PATSANTHA MARYADIT
December 6, 2012
TOLANI SHIPPING COMPANY LIMITED Vs. STERLING HOLIDAY RESORT (I) LTD
May 3, 2012
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KAUSABAI
June 13, 2012
VIJAY NARAYAN BHAMBURE Vs. BRANCH MANAGER ICICI BANK LTD
November 21, 2012
VIJAY SHANKAR HANDE Vs. SUDHIR DATTATRAY KAWADE
December 18, 2012
VIP BUILDERS & DEVELOPERS Vs. AMOL C. NAIK
November 20, 2012
WESTERN RAILWAY Vs. MEENU CHHAZED
April 20, 2012