Case Index
HARJINDER SINGH S/O SH. BALVIR SINGH, RESIDENT OF VILLAGE AAKRI, TEHSIL RAJPURA, DISTRICT PATIALA Vs. GRAM PANCHAYAT, VILLAGE AAKRI, TEHSIL RAJPURA, DISTT. PATIALA; DIRECTOR, RURAL DEVELOPMENT & PANCHAYATS, PUNJAB (EXERCISING THE POWERS OF COMMISSIONER), CHANDIGARH; COLLECTOR-CUM-DEPUTY COMMISSIONER, NAWANSHAHR March 21, 2012