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Case Index
Title
Date
MCLEOD RUSSEL INDIA LIMITED Vs. STATE OF ASSAM
April 30, 2012
RAJARAM RATHI Vs. STATE OF ASSAM
April 27, 2012
ZAKIR HUSSAIN Vs. STATE OF ASSAM
June 5, 2012
A SARATHKUMAR SHARMA Vs. STATE OF MANIPUR
September 13, 2012
A.S. ELIAS Vs. STATE OF MANIPUR
April 4, 2012
ABALA RAJBONGSHI Vs. STATE OF ASSAM
November 16, 2012
ABDUL ALI Vs. STATE OF TRIPURA
February 9, 2012
ABDUL ALIM Vs. STATE OF ASSAM
February 4, 2012
ABDUL BAREK Vs. STATE OF ASSAM
December 14, 2012
ABDUL HANNAN Vs. CENTRAL BUREAU OF INVESTI-GATION
November 8, 2012
ABDUL HASIM Vs. UNION OF INDIA
March 13, 2012
ABDUL KADIR Vs. CENTRAL ASSAM ELECTRICITY DISTRIBUTION COMPANY LTD
December 11, 2012
ABDUL KALAM @ KALAMONI Vs. STATE OF ASSAM
July 19, 2012
ABDUL KALAM ALIAS ABUL KALAM Vs. STATE OF ASSAM
February 22, 2012
ABDUL KAYYUM Vs. STATE OF ASSAM
April 10, 2012
ABDUL KHALEK Vs. STATE OF ASSAM
February 9, 2012
ABDUL KUDDUS Vs. STATE OF ASSAM
February 22, 2012
ABDUL LATIF Vs. MUSTT. HAZERA KHATUN & ORS.
March 29, 2012
ABDUL LATIF, S/O ALI AHMED OF KARAIMURA Vs. STATE OF TRIPURA
August 29, 2012
ABDUL MAJID Vs. STATE OF ASSAM
March 19, 2012
ABDUL MALEK AND ANR. Vs. ASSAM STATE ELECTRICITY BOARD AND ORS.
March 23, 2012
ABDUL MANNAN Vs. STATE OF ASSAM
May 10, 2012
ABDUL MATIN Vs. STATE OF ASSAM
May 7, 2012
ABDUL RAFIQUE Vs. STATE OF ASSAM
June 26, 2012
ABDUL RAHMAN SEIKH Vs. RAJIB BORAH
June 29, 2012
ABDUL RASHID Vs. STATE OF ASSAM
April 11, 2012
ABDUL REHMAN SHEIKH Vs. MUKUT BHATTACHARYA
January 23, 2012
ABDUL SUKKUR BARBHUIYA S/O LATE HAJI MOIN UDDIN BARBHUIYA Vs. STATE OF ASSAM
January 24, 2012
ABHIJIT KONWAR Vs. STATE OF ASSAM
March 20, 2012
ABHISHEK TIWARI Vs. ASHOK KUMAR
August 31, 2012
ABU TAHER S/O NURUL HAQUE AND ORS Vs. STATE OF ASSAM
June 6, 2012
ABUL HASSAN Vs. STATE OF TRIPURA
June 2, 2012
ABUL KALAM AZAD Vs. KHAIMALA KHATUN
August 22, 2012
AFSAR ALI (MD.) Vs. STATE OF ASSAM
April 3, 2012
AFTAB UDDIN BORBHUIYA Vs. STATE OF ASSAM
June 25, 2012
AGHNU GOWALA Vs. STATE OF ASSAM
April 20, 2012
AHALLYA BALA DAS Vs. SUBRATA ROY
June 8, 2012
AHINSHA CHEMICALS LTD Vs. STATE OF ASSAM
September 28, 2012
AHINSHA CHEMICALS LTD. Vs. STATE OF ASSAM AND ORS.
October 3, 2012
AHMED ALI Vs. STATE OF ASSAM
January 4, 2012
AINUL HAQUE LASKAR ALIAS KATAI Vs. STATE OF ASSAM
March 27, 2012
AISHA KHATUN W/O LATE BIDIUJJAMAL Vs. STATE OF ASSAM
March 23, 2012
AJIT DHAR Vs. COMMISSIONER/SECRETARY
January 24, 2012
AJIT DUTTA Vs. VIJAYA BANK
August 17, 2012
AJIT KR GOSWMAI Vs. STATE OF ASSAM
February 6, 2012
AJOY NANDI MAJUMDER Vs. PRATAP BASFORE
December 17, 2012
AKAL MIA SON OF LATE BALU MIA VILLAGE MEDAL Vs. STATE OF ASSAM
January 30, 2012
AKANI SAUKADHARA Vs. STATE OF ASSAM
December 7, 2012
AKHER ALI Vs. STATE OF ASSAM
October 15, 2012
AKLA ORANG Vs. STATE OF ASSAM
August 1, 2012
ALA UDDIN LASKAR, SON OF LATE YUSUF ALI LASKAR, VILLAGE-GANGPAR DHUMKAR PT. III P.O- LAKSHMISAHAR DISTRICT- HAILAKANDI Vs. THE STATE OF ASSAM
May 9, 2012
ALAMO LOTHA Vs. STATE OF ASSAM
August 7, 2012
ALIMA BEGUM Vs. ABDUL KADIR
December 21, 2012
ALL ASSAM HIGHER SECONDARY TEACHERS AND EMPLOYEES ASSOCIATION Vs. STATE OF ASSAM AND ORS.
October 8, 2012
ALL ASSAM I M F L RETAILERS' ASS-OCIATION Vs. STATE OF ASSAM
April 2, 2012
ALL GARO HILLS MUSTER ROLL WORKERS UNION Vs. STATE OF MEGHALAYA
September 11, 2012
ALL NAGALAND PUBLIC HEALTH ENGINEERING DEPARTMENT Vs. STATE OF NAGALAND
March 5, 2012
ALL NAGALAND PWD (R & B) AND(H) WORK CHARGED EMPLOYEES ASS- OCIATION Vs. STATE OF NAGALAND & ORS.
September 14, 2012
ALLAN W. KHARKONGOR Vs. STATE OF MEGHALAYA
December 20, 2012
ALOK LAL Vs. UNION OF INDIA
August 7, 2012
ALTAF ALI Vs. STATE OF ASSAM
April 5, 2012
ALVISH DUNGDUNG Vs. STATE OF ASSAM
February 21, 2012
AMAL DAS Vs. STATE OF TRIPURA
February 15, 2012
AMALGAMATED PLANTATIONS (P) LTD Vs. UNION OF INDIA
November 8, 2012
AMAR NATH KUMAR Vs. AMAR NATH KUMAR
February 6, 2012
AMARENDRA DAS Vs. STATE OF ASSAM
September 24, 2012
AMARENDRA KUMAR SINGH Vs. UNION OF INDIA
July 27, 2012
AMIR ALI Vs. STATE OF ASSAM
May 28, 2012
AMIR UDDIN BARBHUYAN Vs. GOVERNMENT OF ASSAM
September 3, 2012
AMIRUL ISLAM CHOUDHURY Vs. STATE OF ASSAM
July 26, 2012
AMIT LAHKHOWA Vs. STATE OF ASSAM
October 15, 2012
AMITA GHOSH Vs. STATE OF TRIPURA
June 8, 2012
AMITABHA CHAKMA Vs. STATE OF TRIPURA
June 6, 2012
ANADHIR RANJAN PAUL Vs. STATE OF ASSAM
June 12, 2012
ANAND KR. GOYAL Vs. STATE OF ASSAM
November 9, 2012
ANANDA KUNDU Vs. UNION OF INDIA
February 22, 2012
ANANTA SONOWAL Vs. STATE OF ASSAM
July 18, 2012
ANIL BARMAN Vs. STATE OF ASSAM
June 26, 2012
ANIL CH.SAIKIA Vs. STATE OF ASSAM
November 9, 2012
ANIL CHAKMA Vs. STATE OF TRIPURA
August 28, 2012
ANIL CHANDRA SEN Vs. STATE OF TRIPURA
May 30, 2012
ANIL DEKA Vs. STATE OF ASSAM
July 31, 2012
ANIL KUMAR BHARALI Vs. STATE OF ASSAM
February 13, 2012
ANIL ORANG BABU Vs. STATE OF ASSAM
February 21, 2012
ANJALI MAZUMDAR ALIAS ANJALI BARUAH Vs. PRASANNA KUMAR MAZUMDAR
February 23, 2012
ANJAN BARMAN CHOUDHURY Vs. RANJAN BARMAN CHOUDHURY
June 2, 2012
ANMOL INDIA LIMITED Vs. COAL INDIA LIMITED
January 20, 2012
ANOWAR ALI Vs. JOLA BIBI
April 3, 2012
ANUJ SONOWAL S/O JADUNATH SONOWAL Vs. STATE OF ASSAM
April 26, 2012
ANUNG WELLY Vs. STATE OF ARUNACHAL PRADESH
August 9, 2012
ANUP KUMAR ROY Vs. STATE OF TRIPURA
June 20, 2012
ANUP TRADE AND TRANSPORT PVT. LTD. Vs. THE FOOD CORPORATION OF INDIA & ORS.
January 5, 2012
ANURAG AGARWAL Vs. STATE OF ASSAM
January 10, 2012
ANUWARA KHATOON Vs. MUKNIAK CO-OPERATIVE SOCIETY LTD
April 17, 2012
APARNA DEV Vs. MONISHA SEN DAS
July 17, 2012
ARIHANT INTERNATIONAL LIMITED Vs. UNION OF INDIA
August 31, 2012
ARINBDAM DAS Vs. STATE OF ASSAM
June 1, 2012
ARJUN DEBNATH Vs. STATE OF TRIPURA
September 11, 2012
ARJUN DEY Vs. STATE OF ASSAM
October 19, 2012
ARJUN MAJUMDAR Vs. STATE OF TRIPURA
February 6, 2012
ARTI AGARWAL Vs. AMIT GOENKA
November 1, 2012
ARUN BORA Vs. STATE OF ASSAM
January 25, 2012
ARUN HAZARIKA Vs. STATE OF ASSAM
December 7, 2012
ARUN PAUL Vs. STATE OF ASSAM
June 7, 2012
ARUN ROY Vs. UNION OF INDIA
May 8, 2012
ARUP KUMAR CHAKRABORTY Vs. UNION OF INDIA
December 7, 2012
ARUP KUMAR MAZUMDAR Vs. STATE OF ASSAM
April 19, 2012
ASAR UDDIN Vs. STATE OF ASSAM
August 31, 2012
ASHA AGARWAL Vs. ARBIND & CO.
August 9, 2012
ASHARFILAL SINGH Vs. STATE OF MEGHALAYA
February 29, 2012
ASHIM CHAKRABORTY Vs. ASHOK CHAKRABORTY
January 18, 2012
ASHOK BHATTACHARJEE Vs. STATE OF ASSAM
November 8, 2012
ASHOK BHUMIJ Vs. STATE OF ASSAM
April 19, 2012
ASHOK PATRA @ TANTI Vs. STATE OF ASSAM
April 3, 2012
ASHOK SWARGWARY Vs. UNION OF INDIA
August 31, 2012
ASHRINGDAW WARISA @ PARTHA WARISA Vs. NATIONAL INVESTIGATION AGENCY
September 10, 2012
ASSAM CIVIL ACCOUNTS ASSOCIAT-ION CO-OPERATIVE MUTUAL BENE-FIT FUND LTD Vs. PRINCIPAL ACCOUNTANT GENERAL
November 22, 2012
ASSAM STATE ELECTRICITY BOARD Vs. SHANTI CONDUCTORS (P) LTD
November 20, 2012
ASWINI BORDOLOI Vs. STATE OF ASSAM & ORS.
October 19, 2012
ASWINI KUMAR DAS Vs. GOVERNMENT OF ASSAM
February 7, 2012
ATHOKPAM HERACHANDRA SINGH Vs. STATE OF MANIPUR
August 1, 2012
ATUL BORAH Vs. STATE OF ASSAM
April 30, 2012
ATUL DEKA Vs. STATE OF ASSAM
February 2, 2012
AVIJIT MAJUMDER, S/O SUKUMAR MAJUMDER Vs. KRISHNA CHANDRA PAUL, S/O UMESH CHANDRA PAUL
February 16, 2012
AYAZ ALI Vs. STATE OF ASSAM
September 14, 2012
AZIZUR RAHMAN HAZARIKA Vs. STATE OF ASSAM AND OTHERS
January 27, 2012
AZMAL HUSSAIN, SON OF SAHIR UDDIN, VILLAGE-MOROIURA (KATIGORAH PART-I), P.S. KATIGORAH, DISTRICT: CACHAR, ASSAM Vs. STATE OF ASSAM
May 3, 2012
B. K. ENGINEERING ENTERPRISES Vs. UNION OF INDIA
April 27, 2012
BABITH S SANGMA Vs. DISTRICT MAGISTRATE, WEST GARO HILLS
May 25, 2012
BABU SENA MOITEE Vs. STATE OF ASSAM
May 10, 2012
BABUL AHMED, S/O MD AFTABUDDIN Vs. STATE OF ASSAM
May 25, 2012
BABUL BARUAH Vs. STATE OF ASSAM
January 25, 2012
BABUL KUMAR DAS RETIRED IN CHARGE CHIEF ENGINEER Vs. STATE OF TRIPURA
March 27, 2012
BABUL RABI DAS Vs. STATE OF TRIPURA
May 5, 2012
BABUL ROY Vs. BODOLAND TERRITORIAL COUNCIL
August 22, 2012
BACCHA PRASAD RASTOGI AND OTHERS Vs. STATE OF ASSAM
November 30, 2012
BACHA BABU SINGH Vs. STEELS WORTH (PVT.) LTD
June 28, 2012
BADANA BEGUM Vs. STATE OF ASSAM
November 8, 2012
BAGWATI PRASAD GOENKA DURGA PRASAD GOENKA Vs. STATE OF MEGHALAYA
February 17, 2012
BAHAR MIAH (MD.) & ORS. Vs. MANU MIAH (MD.)& ORS.
August 4, 2012
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. NISHIT GHOSH AND ANOTHER
October 19, 2012
BAJRANGLAL PATADIA Vs. DULAL CH. DEY
November 9, 2012
BALESWAR SAWTAL Vs. STATE OF ASSAM
October 5, 2012
BALKRISHNA TRIPATHI Vs. STATE OF ASSAM
March 2, 2012
BALMUKUND AGARWAL SON OF SHRI RAGHUBIR PRASAD AGARWAL Vs. SUNITA AGARWAL WIFE OF DR BALMUKUND AGARWAL
January 3, 2012
BANA DAS Vs. STATE OF ASSAM
September 12, 2012
BANAMALI SINGHA Vs. STATE OF ASSAM
November 21, 2012
BANAMALI SINHA Vs. MANAGING COMMITTEE OF NEW HINDI SECONDARY SCHOOL
February 23, 2012
BANDANA PATRA Vs. STATE OF TRIPURA
March 16, 2012
BANESWAR DAS Vs. STATE OF ASSAM
July 18, 2012
BANKIM BHATTAHARJEE, S/O LATE BIPIN BEHARI BHATTACHARJEE Vs. PANJAB NATIONAL BANK
August 16, 2012
BANTI TALUKDAR Vs. STATE OF ASSAM
February 29, 2012
BAPDHAN BORDOLOI Vs. STATE OF ASSAM
May 24, 2012
BAPURAM BORA S/O LT ENA BORA Vs. ANIL BORA
March 14, 2012
BARASHA BORAH BORDOLOI Vs. STATE OF ASSAM
June 26, 2012
BARPETA ASSAM Vs. STATE OF ASSAM
June 5, 2012
BARPETA DISTRICT DRUG DEALERS ASSOCIATION Vs. UNION OF INDIA
August 6, 2012
BARUN DEBBARMA Vs. STATE OF TRIPURA
September 13, 2012
BARUN DEBBARMA S/O NIL MOHAN DEBBARMA Vs. STATE OF TRIPURA
August 13, 2012
BASANTA BASUMATARY Vs. STATE OF ASSAM
August 1, 2012
BASANTI GOGOI BURAGOHAIN Vs. SUSHIL KUMAR AGARWAL
June 14, 2012
BENGIA MENIA Vs. DEPUTY COMMISSIONER, ZIRO, LOWER SUBANSIRI DISTRICT, ARUN-ACHAL PRADESH
August 28, 2012
BHABA RANJAN SARKAR Vs. STATE OF TRIPURA
January 16, 2012
BHABANI DEBNATH Vs. STATE OF TRIPURA
July 20, 2012
BHABANI GOGOI Vs. STATE OF ASSAM
February 17, 2012
BHABATOSH KUMAR ROY Vs. STATE OF ASSAM
June 28, 2012
BHABEN DAS Vs. STATE OF ASSAM
July 20, 2012
BHABEN GOGOI Vs. STATE OF ASSAM
March 13, 2012
BHADRA SINGH Vs. STATE OF ASSAM
March 13, 2012
BHANU RANI DEBBARMA Vs. RANJIT DEBBARMA
January 5, 2012
BHARAT CH. BORO Vs. STATE OF ASSAM
April 19, 2012
BHARAT KHARIA Vs. STATE OF ASSAM
February 15, 2012
BHARAT NAYAK Vs. STATE OF ASSAM
August 28, 2012
BHARAT SANCHAR NIGAM LTD Vs. MARDONDOR KHONGWIR
January 23, 2012
BHARAT SINGH PANWAR Vs. UNION OF INDIA
August 3, 2012
BHATKA KARMAKAR @ NAGEN Vs. STATE OF ASSAM
June 14, 2012
BHIM RAM Vs. STATE OF ASSAM
January 19, 2012
BHOIRORE MECH Vs. UNION OF INDIA
February 29, 2012
BHOLA SATNAMI Vs. STATE OF ASSAM
July 25, 2012
BHOLA TANTI Vs. STATE OF ASSAM
August 10, 2012
BHOLARAM KANOO Vs. STATE OF ASSAM
November 9, 2012
BHOLEN BORO Vs. STATE OF ASSAM
May 4, 2012
BHUBAN BARUAH Vs. STATE OF ASSAM
September 6, 2012
BHUGESWARI KACHAR Vs. ORIENTAL INSURANCE CO LTD
July 27, 2012
BHULU RANI DEY Vs. RABI DEY
April 19, 2012
BHUPATI RANJAN MUDOI Vs. STATE OF ASSAM
May 21, 2012
BHUPEN DAS Vs. STATE OF ASSAM
June 4, 2012
BHUPEN GOGOI Vs. STATE OF ASSAM
January 25, 2012
BHUPENDRA NATH SARMA Vs. STATE OF ASSAM REPRESENTED BY THE COMMISSIONER
July 26, 2012
BIBEKANANDA BHATTACHARJEE Vs. LIFE INSURANCE CORPORATION OF INDIA
July 19, 2012
BIBHARAN CHAKMA, S/O KADHAMBA SEN CHAKMA Vs. STATE OF ARUNACHAL PRADESH
September 18, 2012
BIDHAN CH BARUAH Vs. G L PUBLICATIONS LTD
February 14, 2012
BIDYUT BAIDYA S/O BIPUL BAIDYA Vs. STATE OF TRIPURA
May 5, 2012
BIDYUT BURAGOHAIN Vs. STATE OF ASSAM
December 14, 2012
BIG STAR G. SERVICES PVT. LTD Vs. BODOLAND TERRITORIAL COUNCIL, KOKRAJHAR
June 27, 2012
BIJAY KUMAR CHOUDHURY Vs. THE UNION OF INDIA
June 5, 2012
BIJIT NAGAR CHOUDHURY Vs. STATE OF TRIPURA
October 5, 2012
BIJIT ROY Vs. KHOKAN DEBNATH
September 3, 2012
BIJOY DEBNATH Vs. STATE OF TRIPURA
July 16, 2012
BIJOY MAJHI Vs. STATE OF ASSAM
April 25, 2012
BIJOY MAJHI Vs. STATE OF ASSAM
April 20, 2012
BIJOY RAJKHOWA Vs. STATE BANK OF INDIA
October 19, 2012
BIJOY TELI Vs. STATE OF ASSAM
February 17, 2012
BIJU BHUMIJ Vs. STATE OF ASSAM
September 17, 2012
BIKASH CHOUDHURY, S/O BIBHUTI BHUSAN CHOUDHURY Vs. STATE OF TRIPURA
October 19, 2012
BIKRAM KHODAL Vs. STATE OF ASSAM
October 4, 2012
BILLAL MIAH Vs. STATE OF TRIPURA
June 6, 2012
BIMAL DEBBARMA S/O CHANDI CHARAN DEBBARMA Vs. STATE OF TRIPURA
August 9, 2012
BIMAL SOREN @ DUKANI Vs. STATE OF ASSAM
September 13, 2012
BIMALENDU GUPTA Vs. UNION OF INDIA
February 4, 2012
BIMAN BORA Vs. STATE OF ASSAM
May 29, 2012
BINA DAS Vs. UNION OF INDIA
February 23, 2012
BINAY DEBNATH Vs. STATE OF TRIPURA
June 6, 2012
BINOD KARMAKAR Vs. STATE OF ASSAM
January 20, 2012
BINOD KUMAR BAWRI Vs. WALLEY MARBANIANG
June 22, 2012
BINOD RAI Vs. STATE OF MEGHALAYA
October 30, 2012
BINODE DHANUK KRISHAN DHANUK Vs. TAPAN KUMAR DEB GOPESH CH DEB
February 15, 2012
BINOY GANJU Vs. STATE OF ASSAM
August 3, 2012
BIPLAB KANTI HALDAR Vs. STATE OF ASSAM
October 12, 2012
BIRAJ CHOUDHURY AND OTHERS Vs. STATE OF ASSAM AND OTHERS
February 23, 2012
BIREN CHAUTAL Vs. STATE OF ASSAM
July 17, 2012
BIREN NAIK Vs. STATE OF ASSAM
September 27, 2012
BISHNUPRIYA SUTRADHAR Vs. NIPENDRA SUTRADHAR
January 17, 2012
BISWAJIT BHOWMICK Vs. STATE OF ASSAM
December 3, 2012
BISWAJIT BISWAS Vs. STATE OF TRIPURA
June 6, 2012
BISWAJIT DEY Vs. STATE OF ASSAM
October 9, 2012
BISWANATH GHOSH, S/O BRAJABASHI GHOSH Vs. KANKAN DHAR S/O ANIL CHANDRA DHAR
March 21, 2012
BOA PENJI S/O BOA TOPUK Vs. STATE BANK OF INDIA
February 28, 2012
BOA PENJI SON OF BOA TOPUK AND ORS Vs. STATE BANK OF INDIA AND ORS
March 7, 2012
BODOLAND TERRITORIAL COUNCIL Vs. STATE OF ASSAM
September 11, 2012
BODOLAND TERRITORIAL COUNCIL REPRESENTED BY THE SECRETARY BTC KOKRAJHAR ASSAM Vs. KRISHNA HALOI S/O HARKANTA HALOI
January 25, 2012
BOGADHAR MUNDA Vs. STATE OF ASSAM
August 6, 2012
BOGADHAR MUNDA, S/O PANIRAM MUNDA Vs. STATE OF ASSAM
August 24, 2012
BOLIN BORA Vs. STATE OF ASSAM
February 4, 2012
BOLORAM KURMI & ANR. Vs. STATE OF ASSAM
August 27, 2012
BONGAIGAON CONCRETE INDUSTRIES PVT. LTD. Vs. STATE OF ASSAM AND ORS.
February 9, 2012
BONGARA SONTALA BHUMI SURA-KSHA SAMITTEE Vs. STATE OF ASSAM
December 11, 2012
BRAHMAPUTRA IRON & STEEL COM-PANY PVT. LTD Vs. PREMCHAND TOLARAM BAFNA CH-ARITABLE TRUST
February 6, 2012
BRAHMAPUTRA IRON & STEEL COMPANY PVT LTD Vs. PREMCHAND TOLARAM BAFNA CHARITABLE TRUST
February 3, 2012
BRAHMAPUTRA VALLEY CONSTRUCTION AND SUPPLIERS Vs. OIL AND NATURAL GAS CORPN. LTD
July 24, 2012
BRAJEN GOGOI, LIFE CONVICT, DIBRUGARH CENTRAL JAIL Vs. STATE OF ASSAM
September 26, 2012
BRAJENDRA NATH TALUKDAR Vs. STATE OF ASSAM & ORS.
September 26, 2012
BRAJENDRA TRIPURA AND OTHERS Vs. STATE OF TRIPURA AND OTHERS
July 27, 2012
BRIJESH PANDEY Vs. STATE OF TRIPURA
December 21, 2012
BUDHESWAR GARH Vs. STATE OF ASSAM
January 27, 2012
BUILDWORTH PVT LTD Vs. LABOUR COURT
August 13, 2012
BUKHLE PRIYA BORO ALIAS BUKHLE PRIYA Vs. DEBENDRA NATH BAISHYA
February 24, 2012
BULA SARKAR Vs. STATE OF ASSAM
March 5, 2012
BULBUL SHARMA Vs. VIJOY KUMAR SHARMA
March 27, 2012
C SANGCHHUNGA Vs. STATE OF MIZORAM
September 25, 2012
CAROLINE PALA Vs. STATE OF MEGHALAYA
September 14, 2012
CENTRAL TRAINING INSTITUTE Vs. NATIONAL BOARDS EMPLOYEES UNION
August 10, 2012
CENTRE FOR YOUTH AND SOCIAL ACTION Vs. STATE OF NAGALAND
September 14, 2012
CH MANIHAR SINGH Vs. STATE OF MANIPUR
September 24, 2012
CHADEQUL ISLAM Vs. STATE OF ASSAM
December 19, 2012
CHAIRMAN, CHILD WELFARE COMMITTEE, ABHOYNAGAR AND ANOTHER Vs. MADAN MOHAN SAHA AND ANOTHER
April 3, 2012
CHANCHAL SHAH Vs. AJIT KUMAR BARU
April 11, 2012
CHANDAN KESHAB DAS Vs. STATE OF ASSAM
February 17, 2012
CHANDAN PAUL Vs. STATE OF ASSAM
August 1, 2012
CHANDAN TRIPURA Vs. STATE OF TRIPURA
December 21, 2012
CHANDIRAM NARAH Vs. STATE OF ASSAM
March 1, 2012
CHANDRA KUMAR SINGHA Vs. ARUN KUMAR SINGH
April 4, 2012
CHANDRA MAYA Vs. UNION OF INDIA
May 10, 2012
CHANDRA MOHAN BARMAN Vs. STATE OF TRIPURA
June 8, 2012
CHANDRA MOHAN SHARMA Vs. UNION OF INDIA
June 4, 2012
CHANDRABHAN SINGH Vs. JANAKI SINGH
June 22, 2012
CHANIKA KARLONG Vs. STATE OF ASSAM
November 20, 2012
CHENIRAM BHUYAN Vs. STATE OF ASSAM
August 14, 2012
CHIEF ELECTORAL OFFICER Vs. CHIEF INFORMATION COMMISSIONER, MEGHALAYA INFORMATION COMMISSION
August 10, 2012
CHIEF SECRETARY Vs. NAOREM ONGBI RASHMANI DEVI
June 5, 2012
CHIEF SENIOR PROJECT MANAGER BHAGEERATHA ENGINEERING LIMITED Vs. VANLALDIKI
March 29, 2012
CHINGAKHAM JOHN SINGH Vs. THE DISTRICT MAGISTRATE
January 13, 2012
CHITTA RANJAN GHOSH Vs. STATE OF ASSAM
June 5, 2012
CHITTA RANJAN PURKAYASTHA Vs. STATE OF ASSAM
March 22, 2012
CHUBAYANGLA LONGKUMER Vs. STATE OF NAGALAND
December 7, 2012
CHUTU MODI Vs. STATE OF ASSAM
May 28, 2012
CIT Vs. I. TECH ELECTRONICS
February 7, 2012
CLEMENT D. SANGMA Vs. STATE OF MEGHALAYA
October 16, 2012
COASTAL PROJECTS LTD. Vs. STATE OF TRIPURA & ORS.
November 19, 2012
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL PIPES (P) LTD.
October 19, 2012
COMMISSIONER OF INCOME TAX Vs. WILLIAMSON TEA(ASSAM) LTD
March 6, 2012
COMMISSIONER OF INCOME TAX Vs. WILLIAMSON TEA
August 31, 2012
COMMISSIONER OF INCOME TAX Vs. B AND A PLANTATION AND INDUSTRIES LIMITED
February 13, 2012
COMMISSIONER OF INCOME TAX Vs. JAWAHAR BHATTACHARJEE
February 7, 2012
COMMISSIONER OF INCOME TAX Vs. PARASMAL JAIN
February 29, 2012
COMMISSIONER OF INCOME TAX Vs. JAWAHAR BHATTACHARJEE
February 29, 2012
COMMISSIONER OF INCOME TAX Vs. MAYA RANI DEY
August 31, 2012
COMMISSIONER OF INCOME TAX Vs. K.D. COKES
September 12, 2012
COMMISSIONER OF INCOME TAX Vs. MILE STONE BEVERAGES PVT. LTD
September 12, 2012
COMMISSIONER OF TAXES ASSAM Vs. DHANANI SHOES LTD
April 4, 2012
COMMISSIONER OF TAXES, ASSAM AND OTHERS Vs. D.P. AGARWALA AND OTHERS
July 24, 2012
CORPORAL ABRAR ALAM Vs. UNION OF INDIA
August 31, 2012
CRIMINAL REVISION Vs. STATE OF TRIPURA
April 18, 2012
DAINIK JANAMBHUMI Vs. STATE OF ASSAM
December 11, 2012
DAMAYANTI DAS Vs. STATE OF ASSAM
November 9, 2012
DAMBARUDHAR PATHAK Vs. UNION OF INDIA
October 19, 2012
DAMODAR PANDA Vs. UNION OF INDIA
November 8, 2012
DATA PLUS INFO CHANNEL Vs. STATE OF ASSAM
September 17, 2012
DEBA RAJKHOWA Vs. STATE OF ASSAM
September 21, 2012
DEBANANDA BORA Vs. STATE OF ASSAM
February 9, 2012
DEBASISH SAHA Vs. STATE OF ASSAM
April 11, 2012
DEBESH KUMAR DAS, S/O LATE DIGANTA KUMAR DAS Vs. STATE OF ASSAM
August 16, 2012
DEBI PRASAD MORE Vs. ISA
December 11, 2012
DEBNARAYAN SHAH Vs. STATE OF ASSAM
March 21, 2012
DEBOSHREE ACHARJEE ALIAS NAMITA ACHARJEE Vs. STATE OF ASSAM
February 17, 2012
DEEPAK ATAL AND ORS. Vs. UNION OF INDIA AND ANR.
December 17, 2012
DEEPAK PAUL Vs. STATE OF ASSAM
May 29, 2012
DEPON SAIKIA Vs. STATE OF ASSAM
June 14, 2012
DEPUTY COLLECTOR Vs. GOLAM SAROWAR ALOM
February 17, 2012
DEPUTY COMMISSIONER NAVODAYA VIDYALAYA SAMITI SHILLONG Vs. HEMRAJ
April 4, 2012
DEUTI GOGOI ALIAS JOGESH GOGOI Vs. STATE OF ASSAM
April 30, 2012
DEV PRASAD SHARMA Vs. STATE OF ASSAM
June 5, 2012
DEVA KANTA CHETIA Vs. STATE OF ASSAM
September 12, 2012
DEWAN JAMSHER ALI Vs. STATE OF ASSAM
August 3, 2012
DHAJEN CH. BARMAN Vs. STATE OF ASSAM
September 4, 2012
DHAN TRIPURA Vs. STATE OF ASSAM
September 14, 2012
DHANIRAM DAS Vs. STATE OF ASSAM
September 6, 2012
DHANSIRI VALLEY PROJECT Vs. OIL AND NATURAL GAS COR LTD
June 19, 2012
DHANSIRI VALLEY PROJECT OIL AND NATURAL GAS COMMISSION WORKERS Vs. OIL AND NATURAL GAS CORPORATION LTD
July 19, 2012
DHARAMPAL SATYAPAL LIMITED Vs. UNION OF INDIA THROUGH REVENUE SECRETARY TO THE GOVT OF INDIA
January 4, 2012
DHARAMPAL SATYAPAL LTD Vs. COMMISSIONER OF CENTRAL EXCISE MORELLO COMPOUND MG ROAD SHILLONG
January 19, 2012
DHARAMPAL SATYAPAL LTD Vs. STATE OF ASSAM
January 6, 2012
DHARAMPAL SATYAPAL LTD. Vs. COMMR. OF CUS. & C. EX.
October 4, 2012
DHARAMVIR SINGH Vs. UNION OF INDIA
November 27, 2012
DHARMENDRA CHOUDHURY Vs. GUWAHATI MUNICIPAL CORPORATION
April 5, 2012
DHARMENDRA DAS Vs. STATE OF ASSAM
November 29, 2012
DHARMENDRA PATOWARY Vs. STATE OF ASSAM AND ORS.
February 7, 2012
DHARMESWAR BORA Vs. STATE OF ASSAM
January 3, 2012
DHARMESWAR SONOWAL Vs. TARUN CHANDRA DEKA & ORS.
September 19, 2012
DHIREN TALUKDAR Vs. STATE OF ASSAM
April 4, 2012
DHIRENDRA CHANDRA ROY Vs. STATE OF MEGHALAYA
November 17, 2012
DHRUBAJIT KALITA Vs. UNION OF INDIA
August 29, 2012
DHWAJENDRA CHANDRA ROY Vs. STATE OF ASSAM AND OTHERS
June 6, 2012
DIBRUGARH FISHERY CO-OPERATI-VE SOCIETY LTD Vs. STATE OF ASSAM
October 15, 2012
DILIP KR DAS Vs. STATE OF ASSAM
July 25, 2012
DILIP KUMAR DAS Vs. STATE OF TRIPURA
September 14, 2012
DILIP KUMAR SAHA Vs. PRADYUT KUMAR CHOUDHURY
July 17, 2012
DILIP SINGHANIA Vs. BASANT SINGHANIA
October 31, 2012
DINAMOY MALAKAR, S/O SHASHI BHUSAN MALAKAR Vs. STATE OF TRIPURA
January 7, 2012
DIPAK CHOWDHURY Vs. STATE OF TRIPURA
August 9, 2012
DIPAK LOHAR @ RUIYA LOHAR Vs. STATE OF ASSAM
September 26, 2012
DIPAK NAMA Vs. STATE OF TRIPURA
July 18, 2012
DIPIKA SAIKIA Vs. MRINALJYOTI BORDOLOI
March 16, 2012
DIRECT RECRUIT SDO/ASSISTANT ENGINEERS UNION Vs. STATE OF NAGALAND
May 9, 2012
DIRECTOR, CENTRAL BUREAU OF INVESTIGATION Vs. TARUN CHANDRA GOSWAMI
July 22, 2012
DIRECTOR, CENTRAL INLAND FISHE-RIES RESEARCH INSTITUTE Vs. ASHOK BISWAS
December 14, 2012
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. GAYBREANATH KHONGWIR
September 11, 2012
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD Vs. JASMINA KHATUN
June 13, 2012
DIVYAJYOTI DISTRIBUTORS PRIVATE LTD. Vs. STATE OF NAGALAND
December 21, 2012
DONBERD SANGMA Vs. STATE OF MEGHALAYA & ORS.
May 8, 2012
DORBAR SHNONG MYNTHNING Vs. JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL
January 27, 2012
DR. LITUM BAGRA Vs. STATE OF ARUNACHAL PRADESH & ORS.
January 17, 2012
DULAL CHANDRA SHIL, S/O SATISH Vs. STATE OF TRIPURA
October 12, 2012
DULAL DEBNATH Vs. STATE OF TRIPURA
July 19, 2012
DULAL ROY Vs. STATE OF ASSAM
September 13, 2012
DULAL SUTRADHAR Vs. UNION OF INDIA
December 6, 2012
DULU RANJAN ROY Vs. STATE OF ASSAM
February 6, 2012
DURBAR OF SUMER PATORSHIP Vs. JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL
August 28, 2012
DURGESWAR BORDOLOI Vs. TRISHNAGAON KHOWA
August 16, 2012
DURGESWAR RAY Vs. STATE OF ASSAM
May 2, 2012
DURJOY CHAKRABORTY Vs. STATE OF TRIPURA
April 17, 2012
DUTER PADU Vs. GADAM ETE
June 1, 2012
DWIGENDRA DAS Vs. STATE OF ASSAM
January 27, 2012
DWIJENDRA BARMAN & ANR. Vs. PRINCIPAL JUDGE, FAMILY COURT & ORS.
August 10, 2012
DWIJENDRA NATH DEKA Vs. UNION OF INDIA
June 5, 2012
DY CHIEF ENGINEER Vs. UTTAM SUTRADHAR
June 8, 2012
EMPLOYEES STATE INSURANCE CORPORATION Vs. RHINO INDUSTRIES
November 19, 2012
EX.RFN MANKU PRADHAN Vs. UNION OF INDIA
December 7, 2012
EXCELLENT GRAVURE INDUSTRIES Vs. STATE OF ASSAM
November 9, 2012
FAKRUN NESSA CHOUDHURY Vs. STATE OF ASSAM
June 14, 2012
FALGUNA DEBBARMA Vs. STATE OF TRIPURA
August 27, 2012
FARID AHMED Vs. MANAGING COMMITTEE ISLAMIA SECONDARY SCHOOL SHILLONG
February 17, 2012
FELICITY G LYNGWA W/O LATE E S NONGRUM Vs. RIBHOI COLLEGE, NONGPOH
April 21, 2012
FIROZ RAJPUT Vs. STATE OF ASSAM
March 13, 2012
FUKAN RABHA Vs. STATE OF ASSAM
September 7, 2012
G D TIE UP PVT LTD HAVING ITS REGISTERED OFFICE AT BUDGE BUDGE TRUNK ROAD Vs. STATE OF ASSAM REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
January 19, 2012
G M TELECOMMUNICATION BSNL Vs. SWAPAN KUMAR
June 22, 2012
GAJEN DAS Vs. LEGAL HEIRS OF RAMANI KALITA
August 17, 2012
GAMMON INDIA LTD Vs. STATE OF ASSAM
March 13, 2012
GANESH BORA Vs. STATE OF ASSAM
October 4, 2012
GANESH CH ROY ALIAS GANESH ROY Vs. STATE OF ASSAM
March 12, 2012
GANESH CHETRY Vs. STATE OF ASSAM
May 8, 2012
GANESH KARMAKAR Vs. STATE OF ASSAM
January 19, 2012
GANESH MURA ALIAS FISHI ALIAS BIREN Vs. STATE OF ASSAM
May 23, 2012
GANGA RAM PHUKAN Vs. STATE OF ASSAM
June 4, 2012
GANI MIAH Vs. STATE OF TRIPURA
August 30, 2012
GAURANGA MANDAL Vs. DEBADAS SARKAR
June 13, 2012
GAURANGA SAHA, Vs. SHIBU LAL SAHA, NAGENDRA SAHA
July 6, 2012
GAUTAM BORA Vs. MATIUR RAHMAN
August 31, 2012
GAUTAM BORAH AND ANOTHER Vs. STATE OF ASSAM AND ANOTHER
November 29, 2012
GAUTAM SAHA Vs. HARADHAN SAHA
April 3, 2012
GAYATRI KUMARI Vs. ARJUN KUMAR
April 5, 2012
GEGONG JIJONG, S/O T JIJONG Vs. STATE OF ARUNACHAL PRADESH & THREE OTHERS
August 29, 2012
GHANU DAS Vs. STATE OF ASSAM
October 4, 2012
GIAS UDDIN Vs. STATE OF ASSAM
March 26, 2012
GIDA TALO Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
September 13, 2012
GINZAKHAM VAIPHEI @ GINKHAM VAIPHEI Vs. STATE OF MANIPUR
March 7, 2012
GIRINDRA NATH HALOI Vs. UNION OF INDIA
November 22, 2012
GIRINDRA NATH NEOG Vs. JITEN SAIKIA
February 1, 2012
GITANJALI TALUKDAR Vs. STATE OF ASSAM
February 29, 2012
GOBARDHAN CHANDHAK Vs. STATE OF ASSAM
March 30, 2012
GOBINDA DEB ROY @ GOPAL DEB RAY Vs. NEW INDIA ASSURANCE COMPANY LTD
February 9, 2012
GOBINDA SWARGIARY Vs. STATE OF ASSAM
January 20, 2012
GOBINDA UPADHYAYA Vs. GOVERNMENT OF ASSAM
July 17, 2012
GODAVARI DEVI SHARMA Vs. UNITED INDIA INSURANCE COMPA-NY LTD
June 11, 2012
GOJEN CH. CHOUDHURY Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION
August 16, 2012
GOKUL BORA SON OF SRI PANIRAM BORA KOLAKHOWA GAON Vs. DIPUMONI BORA DAUGHTER OF LATE CHANIRAM SAIKIA
January 6, 2012
GOLAN DAULAGUPU Vs. NATIONAL INVESTIGATION AGENCY
September 10, 2012
GOLOK BARMAN Vs. UNION OF INDIA
September 27, 2012
GOPAL SIL S/O LATE HAREN SIL Vs. STATE OF ASSAM
April 19, 2012
GOPEN ROY Vs. STATE OF ASSAM
February 1, 2012
GOUR ACHARJEE Vs. STATE OF TRIPURA
August 23, 2012
GOURI RANI PAUL Vs. SECRETARY/PRESIDENT, VIDHYASAGAR MOTOR SAMITI, KHOWAI BUS SYNDICATE
February 13, 2012
GOURISH BANIK Vs. ARATI BANIK
November 27, 2012
GOUTAM PRASADI Vs. STATE OF TRIPURA
June 2, 2012
GOVERNMENT OF ASSAM Vs. BHUPATI RANJAN MUDOI
November 8, 2012
GRACEFIELD K. SANGMA Vs. STATE OF MEGHALAYA
July 27, 2012
GREEN EXPRESS Vs. UNION OF INDIA
February 4, 2012
GREEN GOLD (ASSAM) PVT. LIMITED Vs. AIRPORT AUTHORITY OF INDIA
November 8, 2012
GUL ALIAS GOL MAHMMAD S/O LATE LAL MAHMMAD Vs. STATE OF ASSAM
March 20, 2012
GUNESHWAR RAJBONGSHI Vs. KAMALESWAR RAJBONGSHI
February 24, 2012
GURU KIRPA ASSOCIATES PVT. LTD. Vs. COAL INDIA LTD. & ORS.
September 21, 2012
GURUMAYUM NABAKUMAR Vs. DISTRICT MAGISTRATE THOUBAL
May 30, 2012
GURUMAYUM NINGOL KGANGEM-BAM ONGBI NALINIBALA DEVI Vs. DISTRICT MAGISTRATE, IMPHAL EAST
September 11, 2012
GUWAHATI CARBON LTD Vs. STATE OF ASSAM
December 12, 2012
GYANI SINGH Vs. UNION OF INDIA
August 9, 2012
H V LALTHAWMA Vs. STATE OF MIZORAM
July 5, 2012
H. CHHAWNTHANGA S/O KHENGKULHA, R/O SAIZAWH E MIZORAM AND ORS. Vs. THE STATE OF MIZORAM REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM, PUBLIC WORKS DEPARTMENT, AIZAWL,
May 2, 2012
H. LALSANGLIANA S/O DARKHUMA(L) R/O BETHLEHEM VENG, AIZAWL Vs. LALBIAKLIANI D/O KUNGA(L) TUITHIANG VENG, AIZAWL
February 17, 2012
HABIB ALI Vs. STATE OF ASSAM
July 20, 2012
HAGE ANYO Vs. STATE OF ARUNACHAL PRADESH & ORS.
September 21, 2012
HAGE KARI Vs. STATE OF ARUNACHAL PRADESH
March 6, 2012
HAJERA BEGUM Vs. STATE OF TRIPURA
June 21, 2012
HALLA DHAR DAS Vs. STATE OF ASSAM
July 20, 2012
HAMIDUR RAHMAN Vs. ANISA BEGUM
February 21, 2012
HANESWAR DEKA (D) THROUGH LEGAL HEIRS & ORS. Vs. MANESHWAR DEKA (D) THROUGH LEGAL HEIRS & ORS.
April 5, 2012
HANU BAISTAV Vs. STATE OF ASSAM
September 18, 2012
HARADHAN GOPE Vs. STATE OF TRIPURA
April 18, 2012
HAREKRISHNA DALAI Vs. SUSHILA DAS
November 30, 2012
HAREN DAS Vs. STATE OF ASSAM
February 3, 2012
HAREN PATOR Vs. STATE OF ASSAM
September 4, 2012
HAREN SAIKIA Vs. STATE OF ASSAM
December 17, 2012
HARENDRA CHANDRA NATH Vs. STATE OF TRIPURA
May 30, 2012
HARI MADHAB @ MADHAB TRIPURA Vs. STATE OF TRIPURA
June 8, 2012
HARIDEV CHANDRA DAS Vs. JOYMATI DAS
May 16, 2012
HARIDHAN DEB BARMA S/O SONAMONI DEB BARMA Vs. STATE OF TRIPURA
August 7, 2012
HARIPADA DAS, S/O LATE SURAJ MOHAN DAS Vs. STATE OF TRIPURA
August 3, 2012
HARIPADA PAUL Vs. STATE OF TRIPURA
April 27, 2012
HASEN ALI S/O, LATE MD. MOFIZ UDDIN ALI @ MOFIZ UDDIN @ UDDIN SK Vs. UNION OF INDIA
April 11, 2012
HASMAT ALI S/O LATE SAJA SEIKH Vs. KARIM ALI ALIAS ABDUL KARIM
March 21, 2012
HASMAT ALI S/O MD NAZIM UDDIN Vs. UNION OF INDIA
March 20, 2012
HASNA BEGUM Vs. STATE OF ASSAM
November 21, 2012
HASNA BEGUM, ALAUR RAHMAN Vs. SMTI FATEMA KHATUN, IJAJUR RAHMAN
May 16, 2012
HAV. ZOTHANZUALA ADVANCE HEADQUARTER, 4TH IR BATTALION LUANGPAWL, MAMIT DISTRICT, MIZORAM Vs. STATE OF MIZORAM
May 17, 2012
HAZARAT ALI HIS LEGAL HEIR MD FAKARUDDIN ALI AHMED Vs. JAMIRUDDIN
May 14, 2012
HAZI SARIF UDDIN CHOUDHURY Vs. STATE OF ASSAM
February 3, 2012
HEIGRUJAM (N) BEMBEM DEVI Vs. STATE OF MANIPUR
September 13, 2012
HEM SAIKIA Vs. STATE OF ASSAM
July 18, 2012
HEMANTA DAS Vs. KIRAN HAZARIKA
June 25, 2012
HEMKHOLUN HAOKIP Vs. STATE OF MANIPUR
August 22, 2012
HENEL KIPGEN W/O HENKHOLEN KIPGEN @ JAMES Vs. STATE OF MANIPUR
November 2, 2012
HENRY ABRAHAM S/O LT Vs. MRIGANKA BHARALI S/O. SAILEN BHARALI
May 7, 2012
HEWLETT PACKARD INDIA SALES PVT. LTD Vs. STATE OF ASSAM
October 15, 2012
HIMANGSHU DAS Vs. STATE OF ASSAM
June 5, 2012
HIMANGSHU DAS Vs. STATE OF ASSAM
January 5, 2012
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. STATE OF ASSAM
October 3, 2012
HINDUSTAN UNILEVER LTD Vs. STATE OF ASSAM
September 19, 2012
HIRA MAJI Vs. STATE OF ASSAM
August 7, 2012
HIRA MAJI Vs. STATE OF ASSAM
August 24, 2012
HIREN ORANG Vs. STATE OF ASSAM
October 4, 2012
HITENDRA NATH BHARALI Vs. KRISHNA KANTA DWIVEDI
June 26, 2012
HMINGTHANSANGA, S/O HMINGTHANCHUNGA Vs. STATE OF MIZORAM
October 31, 2012
HRIDAY LAL KAIPENG Vs. STATE OF TRIPURA
May 11, 2012
HUSSAIN AHMED MAZUMDER Vs. STATE OF ASSAM
April 3, 2012
HUSSAIN ALI Vs. STATE OF ASSAM
October 19, 2012
IN RE: OFFICIAL LIQUIDATOR Vs. STATE
February 14, 2012
INDIAN OIL CORPORATION LTD Vs. STATE OF ASSAM
August 9, 2012
INDRANIL TALUKDAR Vs. STATE OF ASSAM
December 19, 2012
INSAN ALI Vs. STATE OF ASSAM
March 19, 2012
INTAZ ALI Vs. STATE OF ASSAM
September 21, 2012
INTAZ ALI Vs. STATE OF ASSAM
September 4, 2012
ISHWAR FOOD PRODUCTS PRIVATE LIMITED Vs. UNION OF INDIA
July 20, 2012
ISMAIL ALI Vs. STATE OF ASSAM
July 23, 2012
J. LALRINPUIA (C/NO. 168), S/O. THANZAUVA (L), R/O BUARPUI, AIZAWL, DISTRICT Vs. THE STATE OF MIZORAM REPRESENTED BY THE CHIEF SECRETARY, TO THE GOVT. OF MIZORAM, AIZAWL, MIZORAM,
March 13, 2012
J. SHAMARLIN KHARDEWSAW Vs. STATE OF MEGHALAYA
September 14, 2012
J. TARIANG Vs. RAJAT KUMAR
June 20, 2012
JAGANNATH RAJBONGSHI ALIAS KALU Vs. STATE OF ASSAM
May 2, 2012
JAHAN LAGUN Vs. STATE OF ASSAM
September 21, 2012
JAHARUL ISLAM Vs. STATE OF ASSAM
February 23, 2012
JAHURA BEGUM Vs. RUPJAHAN BEGUM
June 2, 2012
JAHURA KHATUN Vs. UNION OF INDIA
June 15, 2012
JAI CHEMICAL INDUSTRIES Vs. STATE OF ASSAM
August 30, 2012
JAMIRUDDIN ALI Vs. STATE OF ASSAM
February 17, 2012
JATIN BORUAH Vs. STATE OF ASSAM
August 22, 2012
JAYA JAWAL SINGH Vs. STATE OF ARUNACHAL PRADESH
May 23, 2012
JAYA SAHA Vs. STATE OF TRIPURA
July 26, 2012
JAYANANDAN PRASAD Vs. STATE OF ASSAM
January 10, 2012
JAYANTA BARUAH Vs. SN SINGH
July 31, 2012
JAYANTA KUMAR BHATTACHARJEE Vs. UNION OF INDIA
May 16, 2012
JAYANTA KUMAR GHOSH Vs. NATIONAL INVESTIGATION AGENCY
September 10, 2012
JAYANTA KUMAR LODH Vs. PRASANTA KUMAR LODH
January 13, 2012
JAYANTA SAHA Vs. BANK OF INDIA
April 11, 2012
JAYANTA SAHA Vs. TARUN KUMAR SAHA
June 6, 2012
JAYENTI PERTIN Vs. STATE OF AURNACHAL PRADESH
December 7, 2012
JAYPEE REWA CEMENT Vs. UNION OF INDIA
June 26, 2012
JAYPEE REWA CEMENT Vs. UNION OF INDIA
September 29, 2012
JAYPEE REWA CEMENT Vs. UNION OF INDIA, REPRESENTED BY GENERAL MANAGER
June 29, 2012
JEETENDRA BAHADUR SINGH Vs. UNION OF INDIA
December 6, 2012
JELEKA KHATUN Vs. STATE OF ASSAM
October 15, 2012
JHAKAL GORH Vs. STATE OF ASSAM
December 7, 2012
JHANTU CHANDRA SHIL Vs. INDIAN AIRLINES
February 13, 2012
JHUNU DAS Vs. STATE OF TRIPURA
June 6, 2012
JIAUDDIN AHMED & ORS. Vs. THE STATE OF ASSAM & ORS.
February 2, 2012
JIAUR RAHMAN Vs. BISWAJIT PAUL
May 14, 2012
JIBAN BAIDYA Vs. STATE OF TRIPURA
September 5, 2012
JIBAN DAS Vs. STATE OF TRIPURA
April 30, 2012
JIBAN GOGOI Vs. STATE OF ASSAM
April 25, 2012
JIBAN UDDIN AHMED ALIAS GIBANUDDIN S/O SAMSUL MIYA Vs. UNION OF INDIA MINISTRY OF HOME AFFAIRS NEW DELHI
March 20, 2012
JINA GOHAIN Vs. PUSPADHAR BARUAH
July 24, 2012
JINENDRA KUMAR BARJATYA Vs. STATE OF ASSAM
April 10, 2012
JITEN BHUMIJ Vs. STATE OF ASSAM
May 21, 2012
JITEN BORAH Vs. UNION OF INDIA
September 21, 2012
JITEN KHODAL SON OF LATE RENGTU KHODAL Vs. STATE OF ASSAM
March 12, 2012
JITEN LOHAR Vs. STATE OF ASSAM
September 26, 2012
JITENDRA SHOME Vs. STATE OF TRIPURA
June 30, 2012
JOGEN CHANDRA THAKURIA Vs. STATE OF ASSAM
July 23, 2012
JOGESWAR GOGOI Vs. STATE OF ASSAM
February 21, 2012
JOHN M HLYCHHO, S/O LAIHU Vs. STATE OF MIZORAM
March 7, 2012
JONARAM BORA Vs. STATE OF ASSAM
February 13, 2012
JORAM MPCS LTD Vs. STATE OF ARUNACHAL PRADESH
August 9, 2012
JORKHU SAHU Vs. STATE OF ASSAM
April 2, 2012
JOY PRAKASH GUPTA Vs. G M N F RAILWAY ASSAM
January 30, 2012
JOYNIL ALI Vs. MOHAMMAD ALI SON OF LATE MULUK SHAH SHAIKH
January 4, 2012
JOYSHIL TABA & ANR. Vs. STATE OF ARUNACHAL PRADESH & ORS.
February 16, 2012
JRONE SING LYNGDOH NONGBSAP CLAN ELDER & ORS. Vs. STATE OF MEGHALAYA & ORS.
August 2, 2012
JUGAL BORAH Vs. STATE OF ASSAM
June 5, 2012
JYOTI PRAN KUMAR Vs. STATE OF ASSAM
August 14, 2012
JYOTSHNA BEGUM Vs. STATE OF ASSAM
June 8, 2012
K. SANGZUALA Vs. THE UNION OF INDIA
April 26, 2012
KA RIVERRETTA DIENGDOH Vs. KA TRIALLY SARA RYMBAI
September 14, 2012
KACHUDOLA FISHERY COOPERAT-IVE SOCIETY LTD Vs. STATE OF ASSAM
March 21, 2012
KAJAL DATTA @ UJJAL Vs. STATE OF TRIPURA
December 18, 2012
KAKCHINGTABAM IBOMCHA SHARMA Vs. HEIRANGKHONGJAM NOYON SINGH
August 30, 2012
KALICHARAN KOIBORTA@ KAN-DURA Vs. STATE OF ASSAM
March 29, 2012
KALIDAS CHAKMA AND OTHERS Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
September 10, 2012
KALIMOHAN SAHAJI Vs. STATE OF TRIPURA
April 30, 2012
KALORAM PATAR Vs. GHANA HIRA
September 13, 2012
KALPANA BALA DEY Vs. UNION OF INDIA
May 29, 2012
KALPANA DAS Vs. ASSAM CO-OPERATIVE APEX BANK LTD
August 31, 2012
KALPANA DATTA Vs. STATE OF TRIPURA
September 25, 2012
KALPANA PATGIRI Vs. STATE OF ASSAM
January 30, 2012
KALPATARU AGRO FOREST ENTERPRISE Vs. UNION OF INDIA
August 17, 2012
KALYAN KR. SARMA Vs. STATE OF ASSAM
September 12, 2012
KALYANI DEB NATH W/O SHIR RAKHA L DEB NATH Vs. UNION OF INDIA REPRESENTED BY SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF SURFACE TRANSORT NEW DELHI
May 3, 2012
KALYANRAMAN GANESH Vs. CENTRAL BUREAU OF INVESTIGATION
March 2, 2012
KAMADA DAS AND ORS. Vs. STATE OF ASSAM
February 17, 2012
KAMALA PATHAK @ KAMAL PATHAK Vs. STATE OF ASSAM
September 27, 2012
KAMALAKANT SHARMA Vs. UNION OF INDIA
April 25, 2012
KANAILAL BHATTACHARJEE Vs. BHAJANA BISWAS
June 13, 2012
KANAK CHANDRA NATH Vs. STATE OF ASSAM
January 31, 2012
KANAK DEKA Vs. STATE OF ASSAM
April 30, 2012
KANAK SEN DEKA Vs. DR. JAGADISH PATGIRI AND ANOTHER
June 26, 2012
KANAN BALA CHOUDHURY Vs. KABITA DAS
March 28, 2012
KANCHANI BORA Vs. STATE OF ASSAM REPRESENTED BY THE PUBLIC PROSECUTOR
August 2, 2012
KANT SHARMA Vs. ANGELOUS D TOPNO
February 28, 2012
KANTI RANI BHATTACHARJEE Vs. DILIP GHOSH
December 18, 2012
KANU DAS Vs. STATE OF TRIPURA
August 1, 2012
KANU DEBNATH Vs. STATE OF TRIPURA
July 16, 2012
KAPIL NATH Vs. NAZIRHUSSAIN
November 21, 2012
KARAM LOKENDRA SINGH (DR.) AND ORS. Vs. STATE OF MANIPUR AND ORS.
September 7, 2012
KERUUPFEU Vs. STATE OF NGALAND
September 14, 2012
KESHAB BANIK Vs. SEKHAR BANIK
October 19, 2012
KH KAMINIBABU SINGH Vs. STATE OF MANIPUR
February 8, 2012
KHAGEN PANGING Vs. STATE OF ASSAM
March 28, 2012
KHANGEMBAM SARATCHANDRA SINGH Vs. STATE OF MANIPUR
August 28, 2012
KHANGENBAM SALAM PRIYA DEVI Vs. STATE OF MANIPUR
February 6, 2012
KHANTAMOYEE SARKAR, WD/O GOUR CHAND SARKAR Vs. BRAHMADAYAL JAMATIA, S/O LT BIRAKTA KR JAMATIA OF GHILATALI
October 3, 2012
KHEJUR BORO ALIAS BASUMATARY Vs. STATE OF ASSAM
May 24, 2012
KHIRUD KUMAR BORDOLOI Vs. OIL AND NATURAL GAS CORPORATION LTD
August 6, 2012
KHUMBONGMAYUM ONGBI ICHAN Vs. STATE OF MANIPUR
March 1, 2012
KHUPKHOHAO KILONG Vs. THE STATE OF MANIPUR
January 13, 2012
KHUSHAL DEKA Vs. STATE OF ASSAM
December 7, 2012
KHWAIRAKPAM Vs. STATE OF MANIPUR
August 9, 2012
KINKAR SARKAR S/O LATE NAKSHTRA SARKAR Vs. STATE OF TRIPURA
March 6, 2012
KINU CHOI Vs. STATE OF ASSAM
December 12, 2012
KIRAN KAKATI Vs. STATE OF ASSAM
April 10, 2012
KIRAN SHAKYA Vs. UNION OF INDIA
October 19, 2012
KIRBA LOMI Vs. STATE OF ARUNACHAL PRADESH
March 30, 2012
KOKHANG WANGSON AND OTHERS Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
September 10, 2012
KONGRAILATPAM ROJI DEVI Vs. STATE OF MANIPUR
February 9, 2012
KONSAM INAOCHA SINGH ALIAS JACK KONSAM ALIAS JK Vs. DISTRICT MAGISTRATE,IMPHAL EAST
February 16, 2012
KONTHOUJAM INGOCHA SINGH Vs. STATE OF MANIPUR
August 3, 2012
KONTHOUJAM PAKA SINGH Vs. STATE OF MANIPUR
January 31, 2012
KRISHNA BORDOLOI Vs. STATE OF ASSAM
June 7, 2012
KRISHNA HAZARIKA Vs. STATE OF ASSAM
December 6, 2012
KRISHNA KANTA NAG Vs. STATE OF TRIPURA
March 21, 2012
KRISHNA SHANKAR MEHTA Vs. STATE CENTRAL BUREAU OF INVESTIGATION
January 27, 2012
KRISHOK BONUWA KRISHIPAM SAMABAI SAMITY LTD Vs. MARANGI LTD
September 21, 2012
KSH RANJIT SINGH Vs. STATE OF MANIPUR AND ORS.
February 20, 2012
KSHETRIMAYUM SHUSHILA DEVI Vs. STATE OF MANIPUR
August 7, 2012
KUDRATULLAH Vs. STATE OF ASSAM
April 25, 2012
KUJENDRA DOLEY Vs. STATE OF ASSAM, REPRESENTED BY THE CHIEF SECRETARY
September 6, 2012
KUL BAHADUR KOIRALA CHETRY Vs. STATE OF ASSAM
September 17, 2012
KULAGAM PEGU Vs. THE UNION OF INDIA
June 19, 2012
KUMUDINI PAUL Vs. RITA RUDRAPAUL
November 23, 2012
KUNTALA DEKA Vs. THE GAUHATI UNIVERSITY
June 5, 2012
KUSUM CHANDRA DEB BARMA Vs. SUNIL CHANDRA DEBNATH
March 21, 2012
KUSUM GOGOI Vs. STATE OF ASSAM
August 29, 2012
L RAMYO Vs. STATE OF MANIPUR
September 21, 2012
LAIMAYUM PREMLATA SHARMA Vs. STATE OF TRIPURA
June 6, 2012
LAISHRAM SHAMA DEVI Vs. STATE OF MANIPUR
September 7, 2012
LAISHRAM SHARAT SINGH Vs. LAISHRAM
February 1, 2012
LAKHAN RAJGARH Vs. STATE OF ASSAM
May 9, 2012
LAKSHMAN GUPTA Vs. HEMENDRA LAL BARUAH
March 13, 2012
LALFAKZUALA CHHUAHMAWIA Vs. R LALSAWMLIANA
February 17, 2012
LALHLIMPUII, D/O HANGA, R/O BAWNGKAWN, AIZAWL AND ORS. Vs. THE UNION OF INDIA, REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF HOME AFFAIRS, NEW DELHI AND ORS.
May 15, 2012
LALHUZAUVA Vs. NGURKHUMI
August 31, 2012
LALITA RABHA NATH Vs. STATE OF ASSAM
October 3, 2012
LALREMSIAMI Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
December 14, 2012
LALROKIMA CHENKUAL Vs. MIZORAM UNIVERSITY
September 7, 2012
LALTHANKIMA Vs. ZANENGA AND ORS
April 3, 2012
LAND ACQUISITION COLLECTOR, DHALAI Vs. HAMENDRA SHARMA
July 6, 2012
LAND ACQUISITION COLLECTOR, WEST TRIPURA, AGARTALA Vs. PYARI MN DEBNATH S/O TARAK CH DEB NATH
May 2, 2012
LAPEN GOGOI, JITEN GOGOI Vs. STATE OF ASSAM
September 13, 2012
LASKAR DUTTA Vs. STATE OF ASSAM
April 24, 2012
LAXMAN KR SIB, S/O LT NITYA NANDA SHIB Vs. STATE OF TRIPURA
January 7, 2012
LAXMI RANI BISWAS Vs. NANI GOPAL BANIK
June 6, 2012
LAXMIPAT CHORARIA Vs. CHITTARANJAN PATOWARY
July 16, 2012
LECHU MIAH Vs. STATE OF TRIPURA
February 21, 2012
LEGAL HEIRS OF HANESHWAR DEKA Vs. LEGAL HEIRS OF MANESWAR DEKA
April 5, 2012
LEGAL HEIRS OF MD. BADRUDDIN AHMED Vs. SIRAJUL HAQUE KHAN
November 30, 2012
LEGAL HEIRS OF PALUNGBAM HITLER SINGH Vs. ANGOM ASHOK SINGH
May 25, 2012
LEGAL HEIRS OF RATAN SINGH DAHOTIA Vs. GIRISH CH SHARMA
March 27, 2012
LEIKI KHANDU Vs. STATE OF ARUNACHAL PRADESH
August 9, 2012
LIKHESWAR CHUTIA Vs. STATE OF ASSAM
March 16, 2012
LIVINGSTONE B MARAK Vs. STATE OF MEGHALYA
May 29, 2012
LOKESH MALAKAR SON OF LOHIT MALAKAR Vs. STATE OF ASSAM
January 24, 2012
LOKESWAR GOGOI S/O HENDU RAM GOGOI Vs. STATE OF ASSAM
May 8, 2012
LORIND LALTHANNGURI Vs. STATE OF MIZORAM
April 27, 2012
LUKU DESARI Vs. STATE OF ASSAM
November 20, 2012
M MANICHAND SINGH Vs. STATE OF MANIPUR
September 26, 2012
M SHAFIAR RAHMAN Vs. UNITED INDIA INSURANCE CO LTD
September 28, 2012
M/S K K ENTERPRISE GUWAHATI Vs. UNION OF INDIA
June 4, 2012
M/S NEW INDIA ASSURANCE CO LTD Vs. PRANATI DAS
July 27, 2012
M/S SHREE INDUSTRIAL ENTERPRISES Vs. THE STATE OF ASSAM AND ORS
December 3, 2012
M/S. BHARAT TRADING CORPORATION Vs. STATE OF ASSAM & ORS.
November 8, 2012
M/S. LOKNATH HATCHERIES Vs. STATE OF ASSAM & ORS.
April 5, 2012
M/S. NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. MANASHA BARMAN AND ORS.
September 28, 2012
MADHAB ROY Vs. STATE OF ASSAM
September 13, 2012
MADHU SARMA Vs. AJIT SARMA
September 10, 2012
MADHU SUDHAN DEBNATH Vs. STATE OF TRIPURA
June 2, 2012
MAHABIR TEA ESTATE (P) LTD Vs. UNION OF INDIA
July 23, 2012
MAHENDRA NATH DAS Vs. UNION OF INDIA
January 30, 2012
MAHENDRA NATH MUDOI & ORS. Vs. STATE OF ASSAM & ORS.
December 18, 2012
MAHENDRA RAI Vs. SILVINA KHARKONGOR
July 13, 2012
MAHENDRA THAKUR Vs. STATE OF ARUNACHAL PRADESH & ORS.
May 7, 2012
MAHESH AGARWALLA Vs. STATE OF ASSAM
February 14, 2012
MAHESH KUMAR SHARMA & ANR. Vs. BADAL CHANDER CHOUDHURY
August 14, 2012
MAHESH KUMAR YADAV Vs. AHMED TEA COMPANY PVT. LTD
August 2, 2012
MAHESH PRASAD SINGH Vs. STATE OF ASSAM
August 1, 2012
MAINA DUTTA Vs. STATE OF ASSAM
July 19, 2012
MAJANU KALIA Vs. STATE OF ASSAM
February 4, 2012
MAJOR AJAY BHARDWAJ Vs. UNION OF INDIA
April 20, 2012
MAJOR SOWMITHRI Vs. STATE OF ASSAM
June 5, 2012
MAKANMI KENGOO AND ORS. Vs. UNION OF INDIA AND ORS.
September 5, 2012
MAKHAN CH RAI Vs. STATE OF ASSAM
June 18, 2012
MALATI DEB Vs. HASINA KHATUN
January 19, 2012
MALATI MAHATO Vs. MANOJ MAHATO
November 30, 2012
MALAY DAS Vs. STATE OF TRIPURA
February 14, 2012
MALAYA SAIKIA Vs. BOARD OF TRUSTEES
October 15, 2012
MALLIKA KALITA Vs. STATE OF ASSAM
January 6, 2012
MALSAWMKIMI Vs. NATIONAL INVESTIGATION AGENCY
September 10, 2012
MAMATA PAUL Vs. PRADIP SAHA
August 23, 2012
MAMATA PAUL, W/O SANJIT PAUL Vs. PRADIP SAHA
June 8, 2012
MANABENDRA SARMA Vs. STATE OF ASSAM
June 1, 2012
MANAGEMENT OF NORTH EASTERN CARRYING CORPORATION LTD Vs. PRESIDING OFFICER, LABOUR COURT
October 19, 2012
MANAGEMENT OF NOURTH ESTERN Vs. PRESIDING OFFICER
October 29, 2012
MANAGEMENT OF THE FOOD CORP-ORATION OF INDIA Vs. GENERAL SECRETARY, FOOD CORP-ORATION OF INDIA MAZDOOR SAN-GHA
June 28, 2012
MANAGING COMMITTEE OF NEW HINDI SECONDARY SCHOOL Vs. BANAMALI SINHA
May 3, 2012
MANAGING COMMITTEE, TYRSAD CHURCH OF GOD L P SCHOOL Vs. P LYNGDOH, DEPUTY INSPECTOR OF SCHOOLS
April 3, 2012
MANAGING DIRECTOR Vs. SUJIT KUMAR DAS
February 3, 2012
MANAGING DIRECTOR, TRIPURA JUTE MILLS LTD Vs. KAMAL BIKASH ROY
July 19, 2012
MANAS MUKHERJEE S/O LATE SANTOSH KUMAR MUKHERJEE Vs. STATE OF TRIPURA TO BE REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF TRIPURA
March 30, 2012
MANASH PRATIM RAJKHOWA & ORS Vs. THE STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM, GENERAL ADMINISTRATION DEPARTMENT, DISPUR, ASSAM AND ORS
June 26, 2012
MANDIRA NANDI Vs. DILIP KUMAR BARUAH
March 27, 2012
MANGESWARI DEBBARMA Vs. PRADIP CHANDRA PAUL
February 8, 2012
MANGLU KUMAR Vs. STATE OF ASSAM
September 27, 2012
MANGSATABAM IMOMACHA SINGH Vs. STATE OF MANIPUR
October 5, 2012
MANGSATABAM IMOMACHA SINGH Vs. STATE OF MANIPUR
August 9, 2012
MANIDIPA BHOWMIK Vs. MIHIR DATTA
March 23, 2012
MANIK CHANDRA HAZARIKA Vs. BIBHISON PEGU
March 13, 2012
MANIK DAS Vs. HARIPADA SHIL & ORS.
September 19, 2012
MANIK DAS Vs. SUBAL CHANDRA DHAR AND ORS.
September 19, 2012
MANIK DAS Vs. DILIP BISWAS
September 19, 2012
MANIK DAS BAISHNAV Vs. STATE OF TRIPURA
February 15, 2012
MANIK DAS SON OF KANAILAL DAS Vs. ABHILASH DAS SON OF MANINDRA DAS
September 19, 2012
MANIK KALITA Vs. STATE OF ASSAM
February 16, 2012
MANIK SARKAR Vs. STATE OF TRIPURA
August 24, 2012
MANMOHAN DEKA Vs. STATE OF ASSAM
May 6, 2012
MANNAN ALI Vs. STATE OF ASSAM
August 13, 2012
MANOJ BAISHYA AND OTHERS Vs. SAILEN DAS AND ANOTHER
September 28, 2012
MANOJ KUMAR LUNDIA Vs. ASSAM STATE ELECTRICITY BOARD
August 28, 2012
MANORANJAN NATH Vs. STATE OF ASSAM
July 30, 2012
MANTU RAM TALUKDAR Vs. UNION OF INDIA
July 31, 2012
MANUJ CHUTIA Vs. STATE OF ASSAM
September 4, 2012
MARAN GHOSH Vs. STATE OF TRIPURA
February 13, 2012
MARKIO TADO Vs. TAKAM SORANG
April 20, 2012
MARTO ETE, ASM-KUGI Vs. STATE OF ARUNACHAL PRADESH
August 21, 2012
MARUKA SAMAD Vs. STATE OF ASSAM
October 5, 2012
MARWARI MATERNITY HOSPITAL Vs. PRAVEEN JAIN
July 19, 2012
MATIUR CHOUHURY Vs. NAZMA KHANAM CHOUDHURY
July 18, 2012
MAYA BHATTACHARJEE W/O KANTI GOPAL BHATTACHARJEE Vs. NITYANANDA DAS S/O LATE JAGA BANDHU DAS
March 21, 2012
MAYAN UDDIN ALIAS MAINUDDIN Vs. MD. ABUL HUSSAIN AND ORS.
November 20, 2012
MAYANGLAMBAM GAMBHIR SINGH Vs. STATE OF MANIPUR
August 22, 2012
MAZIBUR RAHMAN Vs. SALMA JESMIN
May 7, 2012
MD ABDUL HAQUE SON OF LATE JONAB ALI Vs. SRIMATIJESMINA BEGUM CHOUDHURY DAUGHTER OF SHRIRAJASHAD ALI CHOUDHURY
April 25, 2012
MD ABDUL MATIN SON OF LATE SAYED Vs. STATE OF ASSAM
May 10, 2012
MD ABDUL RAHIM Vs. UNION OF INDIA
June 7, 2012
MD ABDUL RAHIM Vs. UNION OF INDIA
March 20, 2012
MD ANARUL HUSSAIN Vs. STATE OF ASSAM
July 23, 2012
MD ANOWAR HUSSAIN Vs. MD AZIZUL HAQUE
July 23, 2012
MD GOLAM ALI Vs. STATE OF ASSAM
July 25, 2012
MD IMRAN KHAN S/O MD ZIMA KHAN Vs. STATE OF MANIPUR
November 2, 2012
MD ISMAIL HUSSAIN Vs. STATE VOF ASSAM
May 30, 2012
MD JAHURUDDIN Vs. MUSSTT HUSSAIN BANU
July 17, 2012
MD JUNAB ALI Vs. STATE OF MANIPUR
September 25, 2012
MD MAHAR ALI Vs. STATE OF ASSAM
May 28, 2012
MD MAKBUL HUSSAIN Vs. KASIM UDDIN
June 28, 2012
MD MOINUL HAQUE Vs. STAE OF ASSAM
June 6, 2012
MD NAJRUL ISLAM Vs. STATE OF ASSAM
July 27, 2012
MD NUR SAHED ALI Vs. STATE OF ASSAM
August 3, 2012
MD RAHMAN ALI Vs. STATE OF ASSAM
February 14, 2012
MD RUSTOM ALI Vs. STATE OF ASSAM
May 26, 2012
MD SAHED ALI Vs. MAHELA BEGUM
February 29, 2012
MD SAMSUL HAQUE Vs. STATE OF ASSAM
July 16, 2012
MD SHAHIR AHMED Vs. STATE OF MANIPUR
September 24, 2012
MD SOMESH ALI S/O LATE AIN ALI Vs. STATE OF ASSAM
June 5, 2012
MD SUNU ALI SON OF MD MOJIBUR RAHMAN Vs. STATE OF ASSAM
May 10, 2012
MD TAHER ALI Vs. STATE OF MANIPUR
August 28, 2012
MD WAJID AND ANOTHER Vs. STATE
October 12, 2012
MD WARISH KHAN Vs. STATE OF MANIPUR
September 3, 2012
MD YUSUF ALI Vs. SAHABUDDIN & ANOTHER
January 27, 2012
MD. ABDUL HANNAN Vs. STATE OF ASSAM
May 4, 2012
MD. AFSAR ALI Vs. STATE OF ASSAM
April 3, 2012
MD. ALI AKBAR Vs. STATE OF ASSAM
April 19, 2012
MD. AMAL DEWAN Vs. STATE OF ASSAM
June 5, 2012
MD. HASSEN ALI Vs. STATE OF ASSAM
April 18, 2012
MD. HUSSAIN ALI Vs. STATE OF ASSAM & ORS.
October 1, 2012
MD. IDUL ALI Vs. STATE OF ASSAM
August 28, 2012
MD. ISLAM UDDIN Vs. STATE OF ASSAM
June 11, 2012
MD. JAMAL UDDIN Vs. UNION OF INDIA AND OTHERS
February 10, 2012
MD. MAKBUL HUSSAIN Vs. STATE OF ASSAM AND ANOTHER
February 9, 2012
MD. MATIBUR RAHMAN Vs. STATE OF ASSAM
April 19, 2012
MD. MAZIR UDDIN Vs. STATE OF ASSAM
November 20, 2012
MD. MUDASIR HUSSAIN Vs. STATE OF ASSAM
June 7, 2012
MD. NURUL AMIN Vs. THE UNITED INDIA INSURANCE CO. LTD. AND ORS.
September 28, 2012
MD. RAHIMUDDIN AHMED & ORS. Vs. STATE OF ASSAM
February 22, 2012
MD. SAMSUL SHEIKH & ORS. Vs. STATE OF ASSAM
January 4, 2012
MD. SHARFRAJ KHAN Vs. UNION OF INDIA & ORS.
August 31, 2012
MD.RAHAM ALI Vs. STATE OF ASSAM
September 10, 2012
MEGA ELECTRICALS Vs. STATE OF ARUNACHAL PRADESH
December 17, 2012
MEGA ELECTRICALS DIHANG EDUT-ECH INFRASTRUCTURE PRIVATE LIMITED Vs. STATE OF ASSAM
May 17, 2012
MEGHNATH @ MEGHU KANDA Vs. STATE OF TRIPURA
February 8, 2012
MEKHILIPARA TEA COMPANY Vs. R.P.F.C., AGARTALA
July 23, 2012
MEZOMA VILLAGE COUNCIL Vs. STATE OF NAGLAND
September 4, 2012
MIJANUR RAHMAN Vs. STATE OF ASSAM
January 4, 2012
MILAN KANTI DAS Vs. PANDAV CHANDRA PAUL
July 19, 2012
MILLICKSON CH. MARAK Vs. STATE OF MEGHALAYA & ORS.
August 1, 2012
MITHUN DEB Vs. UNION OF INDIA
June 19, 2012
MITTAL STORE Vs. STATE OF ASSAM
November 15, 2012
MIZANOR RAHMAN Vs. STATE OF ASSAM
February 7, 2012
MIZANUR RAHMAN Vs. STATE OF ASSAM AND ORS.
June 1, 2012
MOANARO Vs. STATE OF NAGALAND AND OTHERS
June 12, 2012
MODERN VETERINARY HOUSE Vs. STATE OF MANIPUR
August 28, 2012
MOFIDUL ISLAM Vs. MUSSTT MORSHIDA BEGUM
June 14, 2012
MOFIZUDDIN AHMED Vs. EYASERIN NESSA
July 25, 2012
MOGJUL ALI Vs. STATE OF ASSAM
June 20, 2012
MOHAN GHATOWAL Vs. STATE OF ASSAM
October 4, 2012
MOHAN LAL KUMAR Vs. CHAIRMAN & MANAGING DIRECTOR, NEEPCO,
August 29, 2012
MOHD. TAZIMUDDIN AHMED Vs. UNION OF INDIA & ORS.
March 6, 2012
MOHENDRA PHUKAN Vs. STATE OF ASSAM
April 3, 2012
MOIMONA NESSA BEWA Vs. HACHINA KHATUN
June 13, 2012
MOINA GOGOI Vs. STATE OF ASSAM
June 8, 2012
MOJID ALI SHEIKH Vs. STATE OF MEGHALAYA
November 21, 2012
MOMINA BEGUM Vs. UNION OF INDIA
March 4, 2012
MONA URANG Vs. STATE OF ASSAM
January 19, 2012
MONAI TANTI Vs. STATE OF ASSAM
August 8, 2012
MONGCHAJAI MOG Vs. STATE OF TRIPURA
October 18, 2012
MONGSAJAL MOG Vs. STATE OF TRIPURA
June 20, 2012
MONIDEEPA KAR @ MONIDEEPA DEY Vs. SANJIB DEY
June 22, 2012
MONMOHAN DEKA Vs. ASSAM STATE HIGHER SECONDARY SCHOOL (GOVT. & PROVINCIALISED) DEMONSTRATOR ASSOCIATION
June 6, 2012
MONO DAS Vs. STATE OF ASSAM
September 4, 2012
MONORANJAN DEBBARMA Vs. SANDHA RANI DEBNATH
February 16, 2012
MONORANJAN PHUKAN PUNA Vs. STATE OF ASSAM
February 15, 2012
MONYA TAIPODIA Vs. STATE OF ARUNACHAL PRADESH
April 30, 2012
MORAM ALI & ORS. Vs. STATE OF ASSAM
January 9, 2012
MOSES VANLALTHLANA Vs. STATE OF MIZORAM
July 24, 2012
MOTLEB ALI Vs. STATE OF ASSAM
April 12, 2012
MOULI BHUSAN BHATTACHARJEE Vs. CHITTA RANJAN DEBNATH
January 11, 2012
MOUSAMI DAS Vs. STATE OF TRIPURA
December 21, 2012
MOZIDUR RAHMAN AKAND ALIAS MOZIDUR RAHMAN Vs. UNION OF INDIA, REPRESENTED BY THE MINISTRY OF HOME AFFAIRS NEW DELHI
March 1, 2012
MOZIDUR RAHMAN AKOND Vs. THE UNION OF INDIA AND OTHERS
June 14, 2012
MR. RUDY MEDINA TORRES Vs. STATE OF ASSAM & ORS.
September 4, 2012
MRIDUL KUMAR SAIKIA Vs. JIBAN SAHA
August 3, 2012
MRIGEN KALITA Vs. NORTH EAST REGIONAL INSTITUTE OF PARLIAMENTARY STUDIES TRAI-NING & RESEARCH
April 30, 2012
MRINALI BARUA PATGIRI Vs. JAYANTA KUMAR PATGIRI
June 4, 2012
MUKHERJEE (EX CONSTABLE 34 BN BSF) Vs. UNION OF INDIA
July 24, 2012
MUKTAR HUSSAIN SON OF MD RAJAB ALI Vs. INDIAN OIL CORPORATION LIMITED IOCL REPRESENTED BY ITS GENERAL MANAGER
January 19, 2012
MUKUL ALI Vs. STATE OF ASSAM
October 8, 2012
MUKUL CHANDRA BORDOLOI Vs. STATE OF ASSAM
February 10, 2012
MUNINDRA HAZARIKA @ KOLIA Vs. STATE OF ASSAM
December 3, 2012
MURARI MOHAN RAY Vs. STATE OF ASSAM
September 7, 2012
MUSLIM ALI Vs. ASHOK LEYLAND FINANCE LTD
March 13, 2012
MUSLIM ALI Vs. REGISTRAR, GAUHATI UNIVERSITY
March 28, 2012
MUSSABBIR HUSSAIN Vs. GAUHATI UNIVERSITY
June 5, 2012
MUSTT ANOWARA BEWA Vs. MD AZIZUL HAQUE
July 23, 2012
MUSTT K FATIMA Vs. MUSST EYASERIN NESSA
July 25, 2012
MUSTT NIGAR SULTANA BORAH Vs. STATE OF ASSAM
April 25, 2012
MUZAFFAR ALAM SEKENDAR Vs. STATE OF TRIPURA
June 29, 2012
N LANU Vs. STATE OF NAGALAND
April 9, 2012
NABA KUMAR DOLEY Vs. BHARAT CHANDRA NARAH
February 27, 2012
NABA KUMAR NATH Vs. STATE OF ASSAM
August 10, 2012
NABAB ALI Vs. ASSAM STATE CO OP AGRICULTURAL RURAL DEVELOPMENT BANK LTD
February 2, 2012
NABADISHWAR ROY & 4 ORS. Vs. STATE OF ASSAM
January 10, 2012
NABAM VIVEK Vs. STATE OF ARUNACHAL PRADESH
February 15, 2012
NABI HUSSAIN Vs. STATE OF ASSAM
July 18, 2012
NAGALAND PUBLIC SERVICE COM-MISSION Vs. PHUHOLI SEMA
December 17, 2012
NAKUL KUMAR NATH ALIAS MAINA Vs. STATE OF TRIPURA
April 10, 2012
NALIDAT KHAN Vs. STATE OF ASSAM
May 4, 2012
NAMITA DEVI Vs. DURGESWAR SARMA BARUAH
May 29, 2012
NAMITA GOSWAMI Vs. HIRALAL DEBNATH
November 30, 2012
NANDA SINHA WIFE OF GOVINDA DAS SINHA Vs. UNION OF INDIA
August 28, 2012
NANDALAL AND SONS TEA INDUSTRIES P LTD Vs. STATE OF ASSAM
August 7, 2012
NANI GOPAL GHOSH, S/O LATE NRIPENDRAMAY GHOSH Vs. LIFE INSURANCE CORPORATION OF INDIA (REPRESENTED BY ITS CHAIRMAN)
August 28, 2012
NANI GOPAL SARKAR Vs. STATE OF TRIPURA
November 19, 2012
NANIGOPAL PAL @ GOPAL PAL Vs. STATE OF TRIPURA
October 18, 2012
NANTU MAJUMDER Vs. STATE OF TRIPURA
July 16, 2012
NANTU PAUL Vs. STATE OF ASSAM
February 2, 2012
NARAD DAS Vs. ASHINI KANTA DAS
October 5, 2012
NARAYAN CH. DEY Vs. UNION OF INDIA
November 23, 2012
NAREN CHANDRA MEDHI Vs. MAMTAJ ALI
February 2, 2012
NAREN CHANDRA MEDHI Vs. MAMTAJ ALI
February 4, 2012
NAREN DEKA Vs. STATE OF ASSAM
September 6, 2012
NARENDRA DAS NANIN DAS Vs. KHOKAN CHANDRA DEBNATH HARALAL DEBNATH
February 14, 2012
NARENDRA SINGH RATHORE Vs. UNION OF INDIA
March 21, 2012
NARENDRA SINGH RATHORE Vs. UNION OF INDIA & ORS.
March 30, 2012
NARYAN DEB Vs. CHANDAN DEY
August 16, 2012
NATIONAL AIRPORTS AUTHORITY OF INDIA Vs. N L BHELOTIA
January 31, 2012
NATIONAL BUILDING CONSTRUCTION CORPN. LTD. Vs. UNION OF INDIA
June 4, 2012
NATIONAL INSTITUTE OF RURAL DEVELOPMENT Vs. SUBHAS CHANDRA SRIVASTAVA (DR.), PROFESSOR
December 21, 2012
NATIONAL INSURANCE CO LTD Vs. NUR HUSSAIN
March 26, 2012
NATIONAL INSURANCE CO. LTD Vs. MAHANANDA DAS
June 13, 2012
NATIONAL INSURANCE COMPANY LTD Vs. PURNIMA NATH
July 18, 2012
NATIONAL INSURANCE COMPANY LTD Vs. SUMAN PAUL
June 11, 2012
NATIONAL INSURANCE COMPANY LTD Vs. DEBA KUMAR OJAH S/O LT CHANDRA MOHAN OJAH
March 15, 2012
NATIONAL INSURANCE COMPANY LTD Vs. DIL BAHADUR DORJEE
August 31, 2012
NATIONAL INSURANCE COMPANY LTD Vs. KYRMEN PASLEIN
July 27, 2012
NATIONAL INSURANCE COMPANY LTD Vs. LAISHRAM SUNIL SINGH
March 13, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. MST. SAMINA BEGUM AND ORS.
September 28, 2012
NAVIN RAM Vs. UNION OF INDIA
August 7, 2012
NAWAB NURUL ISLAM Vs. STATE OF ASSAM
June 8, 2012
NAWAZ HUSSAIN KHAN Vs. STATE OF ASSAM
February 3, 2012
NAYAN DAS S/O NARAYAN DAS Vs. STATE OF TRIPURA
September 13, 2012
NAZIR AHMED BARBHUIYA S/O LT MUKADAR ALI BARBHUIYA Vs. MOULAVI KUTUB UDDIN BARBHUIYA S/O LT IDRIS ALI BARBHUIYA
January 19, 2012
NC TELECOM PVT LTD Vs. CHIEF GENERAL MANAGER
January 24, 2012
NEELAM TEJI Vs. STATE OF ARUNACHAL PRADESH
August 17, 2012
NEETU MARY M. MARAK Vs. STATE OF MEGHALAYA AND ORS.
August 7, 2012
NEMAI CHANDRA SAHA Vs. DILIP DEY
July 20, 2012
NEW INDIA ASSURANCE CO LTD Vs. ELLORINDA R. SANGMA W/O LATE LARWING B MARAK
January 3, 2012
NEW INDIA ASSURANCE CO LTD Vs. MENUKA DEVI
February 17, 2012
NEW INDIA ASSURANCE CO LTD Vs. BHABEN THAKURIA
September 28, 2012
NEW INDIA ASSURANCE CO LTD Vs. RABIN BHARALI
September 28, 2012
NEW INDIA ASSURANCE CO. LTD Vs. BIRSHA SAMURA
September 28, 2012
NEW INDIA ASSURANCE CO. LTD Vs. ZAKIR ALI
September 28, 2012
NEW INDIA ASSURANCE CO. LTD Vs. UTTARA PHUKAN
August 3, 2012
NEW INDIA ASSURANCE CO. LTD Vs. RUP MAL DAS
June 22, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. IBANYLLA RAJEE AND ANR.
September 4, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. PANKAJ DAS
September 28, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. LAWMI HMAR W/O ZOLIANKUNGA
September 20, 2012
NEW INDIA ASSURANCE COMPANY LTD. Vs. MUSTT SYEDA ANJIRA RAHMAN AND ANOTHER
September 28, 2012
NEW MEDICAL (AGARTALA) PVT. LTD. Vs. SUPERINTENDENT OF TAXES
August 23, 2012
NEW TOBACCO COMPANY LTD Vs. UNION OF INDIA
April 19, 2012
NGANGOM INDUBALA DEVI Vs. STATE OF MANIPUR
June 1, 2012
NGILYANG YAMI Vs. STATE OF ARUNACHAL PRADESH
September 4, 2012
NIBARAN BHOWMIK Vs. STATE OF TRIPURA
February 17, 2012
NIBARAN CHANDRA NATH Vs. KUMUD CHANDRA NATH
May 29, 2012
NIGAR SULTANA BORAH (MUSTT.) AND OTHERS Vs. STATE OF ASSAM
April 25, 2012
NIKHIL RANJAN CHAKRABORTY Vs. BRAJENDRA TRIPURA
August 30, 2012
NILI KALITA (SUBJECT TEACHER Vs. STATE OF ASSAM
February 29, 2012
NILIMA ENTERPRISE Vs. UNION OF INDIA
February 4, 2012
NINGOMBAM LEIMA DEVI Vs. STATE OF MANIPUR
April 2, 2012
NINGTHOUJAM BASANTA Vs. STATE OF MANIPUR
September 24, 2012
NINGTHOUJAM NINGOL ROMABATI DEVI Vs. STATE OF MANIPUR
March 1, 2012
NINGTHOUJAM OMITA DEVI Vs. REGIONAL INSTITUTE OF MEDICAL SCIENCES
February 17, 2012
NIRANJAN KUMAR AGARWALA Vs. STATE OF ASSAM
February 16, 2012
NIRANJAN MANDAL Vs. STATE OF ASSAM
January 4, 2012
NIRENDRA CH DAS Vs. JUGOMAYA NATH
July 24, 2012
NIRMAL CHANDRA BHOWMICK Vs. MD SULTAN ALI ALIAS AHMED
July 24, 2012
NIRMAL KANTI ROY BARMAN ALIAS BARMAN ROY S/O LATE NISHI KANTA ROY BARMAN Vs. MRINAL KANTI ROY BARMAN ALIAS BARMAN ROY S/O LATE NISHI KANTA ROY BARMAN
May 7, 2012
NIRMAL NATH Vs. VINEETA DOWARAH
December 11, 2012
NISTINA KHARMAWPHLANG. Vs. STATE OF MEGHALAYA & ORS.
July 30, 2012
NITYA KALITA Vs. STATE OF ASSAM
January 24, 2012
NIZAM AHMED ALIAS BUBU Vs. STATE OF ASSAM
July 26, 2012
NONGMAITHEM RAJEN SINGH Vs. STATE OF MANIPUR
November 14, 2012
NONGTHOMBAM TEJMANI SINGH Vs. MANIPUR PUBLIC SERVICE COMM-ISSION
January 23, 2012
NORTH EASTERN CHEMICALS Vs. STATE OF ASSAM
June 19, 2012
NORTH EASTERN COAL FIELDS COAL INDIA LTD. Vs. UNION OF INDIA
June 14, 2012
NORTH EASTERN ELECTRIC POWER CORPORATION LTD. Vs. NGURTHANMAWIA
July 2, 2012
NORTH EASTERN ENGINEERING CONSTRUCTION COMPANY (NEECCO) Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
October 10, 2012
NORTH EASTERN FRONTIER RAILWAY Vs. KIRENDRA RABHA
March 20, 2012
NORTH EASTERN INDIA TRUST FOR EDUCATION AND DEVELOPMENT Vs. UNION OF INDIA
April 27, 2012
NORTH LAKHIMPUR BENGALI ASSOCIATION @ BENGALI ASSOCIATION @ NATYA MANDIR Vs. KAMAL KUMAR CHANGKAKOTI AND ANOTHER
August 17, 2012
NORTHERN AGENCY, M G AVENUE, THANGAL BAZAR, IMPHAL Vs. UNION OF INDIA
October 10, 2012
NRIPEN CHANDRA MAHANTA Vs. UNION OF INDIA
December 13, 2012
NUR ALAM Vs. STATE OF ASSAM
May 15, 2012
NUR SAHED ALI Vs. THE STATE OF ASSAM
August 3, 2012
O ROBITA DEVI D/O O KHOMEI SINGH YAIRIPOK BISHNUNAHA Vs. STATE OF MANIPUR
October 8, 2012
OBANG PANKAM & 3 OTHERS Vs. DOGO TARAK
April 30, 2012
OFFICIAL LIQUIDATOR Vs. XXXX
February 14, 2012
OIL & NATURAL GAS CORPORATION Vs. STATE OF ASSAM
November 23, 2012
OIL & NATURAL GAS CORPORATION LTD Vs. ASTRA CONSTRUCTION PVT. LTD
August 27, 2012
OINAM MONITON SINGHA Vs. NATIONAL INVESTIGATING AGENCY
October 9, 2012
OINAM MONITON SINGHA Vs. NATIONAL INVESTIGATING AGENCY
February 9, 2012
OINAM PREMKUMAR SINGH Vs. STATE OF MANIPUR
September 27, 2012
OKRAM KALA SINGH Vs. OKRAM ACHOU SINGH
January 10, 2012
OKRAM MANGLEM MEITEI @ THOIBA Vs. DISTRICT MAGISTRATE IMPHAL WEST DISTRICT
August 8, 2012
OKRAM SUBASH SINGH @ BOTHOI S/O O IBOPISHAK SINGH Vs. DISTRICT MAGISTRATE
November 6, 2012
OLD UNITED ENTERPRISE Vs. HINDUSTAN PAPER CORPORATION LTD
November 8, 2012
OMAR ALI Vs. STATE OF ASSAM
October 4, 2012
OMEGA PRINTERS AND PUBLISHERS PVT LTD Vs. UNION OF INDIA
January 30, 2012
ON THE DEATH OF KRISHNADHAN KARMAKAR Vs. RENU BALA MODAK
July 26, 2012
ON THE DEATH OF KRISHNADHAN KARMAKAR AND ORS Vs. ON DEATH OF ANIL CH MODAK AND ORS
July 26, 2012
ORIENTAL INSURANCE CO LTD Vs. USHA DEVI BHUYAN
September 28, 2012
ORIENTAL INSURANCE CO LTD Vs. BISWAJIT DEB
February 14, 2012
ORIENTAL INSURANCE CO. LTD Vs. PAREN NARZARY
July 18, 2012
ORIENTAL INSURANCE CO. LTD. Vs. SAHARBAN BEGUM
September 28, 2012
ORIENTAL INSURANCE CO. LTD. Vs. PABITRA KR. SAIKIA AND ANR.
September 28, 2012
ORIENTAL INSURANCE CO.LTD. Vs. PABITRA KR. SAIKIA
September 28, 2012
ORIENTAL INSURANCE COMPANY LTD Vs. UTPALESH CHAKRABORTY
September 28, 2012
ORIENTAL INSURANCE COMPANY LTD. Vs. BIMAL SINGH BEY
September 28, 2012
ORIENTAL INSURANCE COMPANY LTD. Vs. SHRI TARUN CHANDRA PATHAK & ANR.
September 28, 2012
P K G INDUSTRIES DHEMAJI Vs. STATE OF ASSAM
August 3, 2012
P.C.ZOTHANSANGA Vs. STATE OF MIZORAM
October 11, 2012
P.P. ENTERPRISE Vs. UNION OF INDIA
October 18, 2012
PABAN CHANDRA DAS Vs. INDIAN OIL CORPORATION LTD
June 15, 2012
PABITRA KALITA @ PARESH KALITA Vs. RASHMITA DUTTA
July 23, 2012
PACHIM NAGAON UNNAYAN SAMITY Vs. USHA RANI
August 10, 2012
PADAM BAHADUR RANA Vs. NATIONAL INSURANCE COMPANY
August 16, 2012
PADAN DHAR Vs. STATE OF TRIPURA
September 3, 2012
PADMA KANTA BORA Vs. FOOD CORPORATION OF INDIA
May 25, 2012
PADUMI DEURI Vs. MANOJ DEURI
September 12, 2012
PALLAB DAS Vs. CENTRAL BUREAU OF INVESTIGATION
August 10, 2012
PANCHGRAM FISHERY CO-OPERA-TIVE SOCIETY Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION
November 9, 2012
PANGER AONOK Vs. STATE OF MEGHALAYA
August 10, 2012
PANKAJ KUMAR NATH Vs. THE STATE OF ASSAM
June 1, 2012
PANKAJ KURI S/O SHRI PINTU KURI Vs. STATE OF ASSAM
March 7, 2012
PANNA LAL BHANSALI Vs. AXIS BANK LTD
February 9, 2012
PAPU MAHATO Vs. STATE OF ASSAM
September 3, 2012
PAPU MUNDA Vs. STATE OF ASSAM
September 21, 2012
PARCHURAM MADHUA Vs. STATE OF ASSAM
May 21, 2012
PARIMAL GHOSH Vs. STATE OF TRIPURA
July 7, 2012
PARIMAL MOITRA Vs. STATE OF ASSAM
April 4, 2012
PARITOSH SAHA Vs. BIKRAMJOY REANG
February 13, 2012
PARTHA DAS @ PARTHA KUMAR DAS Vs. STATE OF TRIPURA
November 20, 2012
PARTHA DEY Vs. STATE OF TRIPURA
February 22, 2012
PARTHA SHARATHI BAIDYA Vs. STATE OF TRIPURA
July 20, 2012
PASANG DHAMA KHONO AND OTHERS Vs. NEHRU LOCHUNG AND OTHERS
September 10, 2012
PASCHIM SINGHICHERRA GRAM PANCHAYAT Vs. SAILENDRA KUMAR BHATTACHA-RJEE
April 23, 2012
PATAL BARUA Vs. STATE OF ASSAM
August 24, 2012
PATAL BARUA Vs. STATE OF ASSAM
August 7, 2012
PATRICIA SUCHIANG Vs. SUPERINTENDENT OF POLICE
April 27, 2012
PAWAN INDUSTRIES Vs. STATE OF ASSAM
March 21, 2012
PAWAN KUMAR PATODIA Vs. VIJOY KUMAR BHUTORIA
June 5, 2012
PHAGU RAJWAR Vs. STATE OF ASSAM
September 21, 2012
PHAIREMBAM SHEITYAMALA DEVI Vs. STATE OF MANIPUR
August 22, 2012
PHILIP VANLALMAWIA JOHN Vs. STATE OF MIZORAM
September 7, 2012
PHOL SINGH JHARA Vs. STATE OF TRIPURA
March 15, 2012
PHULU GOSWAMI Vs. STATE OF ASSAM
January 4, 2012
PIARUN NESSA TAPADAR Vs. NIZAM UDDIN MAZUMDAR
September 7, 2012
PIMKI DAS Vs. SWAPAN SARKAR
April 23, 2012
PINKU KUMAR PAUL Vs. UNION OF INDIA
June 1, 2012
PINTU DAS SON OF LATE ARUN DAS Vs. STATE OF ASSAM
January 27, 2012
PIYUSH CHAMARIA S/O RAMESH CHAMARIA Vs. HEMANTA JITANI S/O MANIK CH JITANI
March 14, 2012
PONGDO MARAK Vs. STATE OF MEGHALAYA
September 10, 2012
POOJA FORTUNE PVT LTD Vs. STATE OF NAGALAND
March 7, 2012
PRABHAT BARMAN Vs. GUDHULI SOHPDANG AND ORS.
September 4, 2012
PRABIN KUMAR SAIKIA Vs. STATE OF ASSAM
November 8, 2012
PRADIP CHAKRAVORTY Vs. STATE OF ASSAM
July 26, 2012
PRADIP DAS Vs. STATE OF ASSAM
May 4, 2012
PRADIP DEBNATH Vs. STATE OF ASSAM
December 7, 2012
PRADIP KUMAR DAS Vs. HINDUSTAN PAPER CORPORATION
November 8, 2012
PRADIP KUMAR DAS Vs. STATE OF TRIPURA
October 8, 2012
PRADIP KUMAR SARAWAGI Vs. DIPTI GOGOI
June 6, 2012
PRAFULLA SAIKIA Vs. STATE OF ASSAM
June 5, 2012
PRAHALLAD BISWAS & OTHERS Vs. STATE OF TRIPURA
February 24, 2012
PRAHLAD SINGH CHOWDHURY Vs. SHREE MAHAVIR FINANCE CO
February 1, 2012
PRAKASH AGRICULTURE INDUSTRIES Vs. STATE OF ASSAM
March 7, 2012
PRANAB HRISHI DAS S/O LT SUBODH HRISHI DAS Vs. STATE OF TRIPURA
October 10, 2012
PRANAB KUMAR SAHA Vs. STATE OF TRIPURA
December 17, 2012
PRANJAL NATH ACHARJEE Vs. UNION OF INDIA
December 13, 2012
PRANJAL PRATIM DUTTA Vs. STATE OF ASSAM
April 4, 2012
PRANJIT BAIDYA AND ORS Vs. STATE OF TRIPURA
July 20, 2012
PRASANTA GOSWAMI Vs. STATE OF ASSAM
June 5, 2012
PRASANTA ROY Vs. STATE OF ASSAM
September 13, 2012
PRATAP CHANDRA NATH @ PRATAP RANJAN NATH Vs. STATE OF ASSAM
April 3, 2012
PRATAP SIL Vs. BANESH SIL
March 27, 2012
PRATAP SINHA Vs. SARMA AND COMPANY
June 27, 2012
PRAVABATI CHOUDHURY Vs. STATE OF MEGHALAYA
February 17, 2012
PRAVATI DEBNATH Vs. NARAYAN BANIK
July 20, 2012
PREMBALA DAS Vs. LAXMI CHARAN
June 6, 2012
PREMIER ROLLER FLOUR MILL Vs. STATE OF ASSAM
January 5, 2012
PREMLAL JAMBEKAR Vs. STATE OF TRIPURA
December 21, 2012
PRINCIPAL SEAT Vs. MANOJ DEURI
September 12, 2012
PRIYATOSH KAPALI Vs. STATE OF TRIPURA
March 30, 2012
PRODIP DAS Vs. STATE OF ASSAM
September 26, 2012
PRODIP SEN GUPTA S/O SUNIL RANJAN SEN GUPTA Vs. UNION OF INDIA
May 7, 2012
PRONOY MECH @ BHAYA Vs. STATE OF ASSAM
August 9, 2012
PUJAN GOALA Vs. STATE OF ASSAM
February 10, 2012
PUKHRAMBAM ONGBI KHAMBI DEVI W/O PUKHRAMBAM JITEN SINGH @ KOROU Vs. STATE OF MANIPUR
November 2, 2012
PULIN BIHARI ROY Vs. STATE OF TRIPURA
June 26, 2012
PUNAM WANGKHEM SINGH BHATIA Vs. MANIPUR INDUSTRIAL DEVELOPMENT
September 10, 2012
PUNNA DUWARA Vs. STATE OF ASSAM
May 30, 2012
PUNYO TANGU Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
December 6, 2012
PURANMAL AGARWAL Vs. STATE OF ASSAM
March 1, 2012
PURBANCHAL BANIJYA VIKASH PVT LTD Vs. ASSAM TOURISM DEVELOPMENT CORPORATION LTD
May 22, 2012
PURBANCHAL CABLES & CONDUCTORS PVT LTD Vs. STATE OF TRIPURA
August 6, 2012
PURNA CHUTIA & ANR. Vs. STATE OF ASSAM & ORS.
August 1, 2012
PURNA SARMA Vs. STATE OF ASSAM
November 9, 2012
PURNIMA DEY Vs. STATE OF ASSAM
March 29, 2012
PUSPA KANTA GOGOI Vs. STATE OF ASSAM
July 18, 2012
PUTU HAZARIKA Vs. NATIONAL INSURANCE CO. LTD.
September 28, 2012
PUTUL SARMA Vs. ASWINI SARMA
February 24, 2012
PUTULI BEGUM Vs. REHANA BEGUM
April 27, 2012
PUTULI BEGUM Vs. REHANA BEGUM
April 7, 2012
R K RADHAPYARI DEVI Vs. MANIPUR LEGISLATIVE ASSEMBLY
September 12, 2012
R SAPTAWNA, S/O THANHNUNA Vs. STATE OF MIZORAM
September 5, 2012
R. LALTHANZAUVA Vs. THE UNION OF INDIA
April 26, 2012
R. T. ASANG JAMIR @ R. TSUDENS-ANGBA JAMIR Vs. STATE OF NAGALAND
June 14, 2012
RABI MOHAN TRIPURA Vs. STATE OF TRIPURA
December 20, 2012
RABI SARKAR S/O INDRA MOHAN SARKAR Vs. STATE OF TRIPURA
March 13, 2012
RABI URANG Vs. USHA RANI GHOSE
July 31, 2012
RABINDRA MALAKAR Vs. STATE OF TRIPURA
October 18, 2012
RABINDRA NATH BARMAN Vs. GAUHATI HIGH COURT
March 2, 2012
RADHA RAMAN DEBNATH & ORS. Vs. UTTAM BAL
June 19, 2012
RAHUL @ RATUL DOSAD, S/O LATE MOHI DOSAD Vs. STATE OF ASSAM
August 13, 2012
RAILTRACK CONCRETE PRODUCTION (P) LTD Vs. C.C. & C. EX.
June 28, 2012
RAJ KUMAR PATRA Vs. STATE OF ASSAM
August 8, 2012
RAJA DAS Vs. STATE OF ASSAM
August 8, 2012
RAJARSHI BHATTACHARJEE Vs. STATE OF ARUNACHAL PRADESH
June 28, 2012
RAJASHREE KHOUNDQ Vs. STATE OF ASSAM
September 13, 2012
RAJAT KANTI NAG Vs. UNION OF INDIA
October 11, 2012
RAJEN BORAH Vs. UNION OF INDIA
April 19, 2012
RAJEN DIHINGIA SON OF SHRI GUBIN DIHINGIA Vs. STATE OF ASSAM
March 20, 2012
RAJEN GAYARI @ G.RIFIKHANG Vs. STATE OF ASSAM
May 18, 2012
RAJEN KURMI Vs. STATE OF ASSAM
December 18, 2012
RAJEN ROBIDAS Vs. THE STATE OF ASSAM
May 9, 2012
RAJEN TANTI Vs. STATE OF ASSAM
August 8, 2012
RAJEN TANTI Vs. STATE OF ASSAM
September 4, 2012
RAJENDRA PRASAD HANSARIA Vs. PRAVEEN JAIN
July 19, 2012
RAJENDRA SINGH YADU VANSHI Vs. PRANTOSH SAHA
August 16, 2012
RAJIB BHAGABATI S/O JAYKANTA BHAGABATI Vs. STATE OF ASSAM
May 23, 2012
RAJU GURUNG Vs. STATE OF MIZORAM
March 6, 2012
RAJU KHERUA Vs. STATE OF ASSAM
April 25, 2012
RAJU SARKAR Vs. STATE OF TRIPURA
November 26, 2012
RAJU SUKRAM Vs. STATE OF ASSAM
March 30, 2012
RAJUMONI BORA Vs. STATE OF ASSAM
October 5, 2012
RAKESH KUMAR Vs. STATE OF ARUNACHAL PRADESH
April 25, 2012
RAM KRISHAN YADAV Vs. STATE OF TRIPURA
July 31, 2012
RAM NARAYAN SINGH Vs. HARADHAN CHANDRA DAS
January 11, 2012
RAM PRASAD KOYA Vs. STATE OF ASSAM
March 19, 2012
RAM SUKHPAL SINGH Vs. UNION OF INDIA AND ORS.
April 18, 2012
RAM TOSSA Vs. STATE OF ASSAM
May 24, 2012
RAMA MUKHERJEE Vs. STATE OF ASSAM
December 12, 2012
RAMA MUKHERJEE Vs. STATE OF ASSAM
December 11, 2012
RAMESH BHARALI S/O LATE JAUTI BHARALI Vs. RAMESH DEKA
January 19, 2012
RAMESH BHUYAN Vs. STATE OF ASSAM
August 6, 2012
RAMESH BHUYAN, S/O BIRSA BHUYAN Vs. STATE OF ASSAM
August 24, 2012
RAMESH MANKI Vs. STATE OF ASSAM
February 23, 2012
RAMHARI DAKUA Vs. FOLU KANTI PAUL
July 20, 2012
RAMLAL CHOUHAN Vs. STATE OF ASSAM
January 10, 2012
RANADHIR BHOWMICK Vs. STATE OF ASSAM
February 23, 2012
RANADHIR SINGHA Vs. GUWAHATI METROPOLITAN DEVE-LOPMENT AUTHORITY
August 7, 2012
RANGAMAYEE CHOUDHURY Vs. STATE OF TRIPURA
June 25, 2012
RANJAN NARZARY Vs. UNITED INDIA INSURANCE COMPANY LTD
July 26, 2012
RANJAN ROY Vs. STATE OF ASSAM
February 16, 2012
RANJIT KUMAR ROY Vs. TRIPURA GRAMIN BANK
April 5, 2012
RANJIT KUMAR SARKAR Vs. HIRALAL SARKAR
April 4, 2012
RANJIT KUMAR SARMA@ RANJIT SARMA Vs. EUSUF ALI
June 21, 2012
RANJIT SARKAR Vs. STATE OF TRIPURA
October 19, 2012
RANJIT SARKAR Vs. SANDIP DAS
June 12, 2012
RANJIT SINGH @ RAJU Vs. STATE OF ASSAM
May 24, 2012
RANTU BORO ALIAS RAHUL BORO Vs. STATE OF ASSAM
April 11, 2012
RASHENDRA SHIL Vs. PRADIP KANTI SHIL
June 12, 2012
RATAN BHATTACHARJEE, S/O RATISH CHANDRA BHATTACHARJEE Vs. TRIPURA STATE CO-OPERATIVE BANK LTD
February 24, 2012
RATAN GHOSH S/O CHANDRA MOHAN GHOSH Vs. KANKAN DHAR S/O ANIL DHAR
January 18, 2012
RATAN SAREN Vs. STATE OF ASSAM
November 15, 2012
RATAN SINGH Vs. STATE OF ASSAM
October 5, 2012
RATAN SUKLA DAS Vs. SANKARI CHAKRABORTY
March 12, 2012
RATHI SALT AND GRAINS PVT LIMITED Vs. STATE OF TRIPURA
July 27, 2012
RATISH KAR Vs. STATE OF TRIPURA
December 21, 2012
RATNA GHOSH W/O SHIB SANKAR GHOSH Vs. STATE OF TRIPURA
October 18, 2012
RATNA KANTA SARMA Vs. STATE OF ASSAM
November 30, 2012
RATNESWAR ROY Vs. STATE OF ASSAM
May 18, 2012
RATUL DUTTA Vs. STATE OF ASSAM
June 5, 2012
RAVINDRA SHETTY Vs. NARAYAN GHOSH
October 30, 2012
RAZAK Vs. CENTRAL BUREAU OF INVESTIGATION
May 23, 2012
RECKITT BENCKISER INDIA PVT. LTD Vs. STATE OF ASSAM
September 17, 2012
REDAUL HUSSAIN KHAN Vs. NATIONAL INVESTIGATION AGENCY
September 10, 2012
REGIONAL MEDICAL RESEARCH CENTRE N E REGION Vs. UNION OF INDIA
July 26, 2012
REKHA BAROOAH Vs. JITENDRA KUMAR BARUAH
January 23, 2012
REKHA BAYAN Vs. REGIONAL MANAGER ORIENTAL INSURANCE CO LTD
August 10, 2012
RIAJUDDIN AHMED @ RIAJUDDIN Vs. STATE OF ASSAM
September 11, 2012
RICHUNGNUNGA Vs. UNION OF INDIA
March 1, 2012
RICKA N. SANGMA Vs. STATE OF MEGHALAYA AND ORS.
July 27, 2012
RIJU SAMANTA Vs. STATE OF ASSAM
November 9, 2012
RINGU RADHE Vs. VIJAY BANK AND OTHERS
August 17, 2012
RIPAK DAS Vs. STATE OF ASSAM
February 2, 2012
RITA DAS Vs. ORIENTAL INSURANCE COMPANY LTD
August 4, 2012
RITA MONI DEURI @ RITA DEURI Vs. STATE OF ASSAM
November 7, 2012
RITURAJ DAS SON OF LATE PUSPENDRA DAS Vs. NITYENDRA KUMAR DAS SON OF LATE GYANANDRA DAS
January 6, 2012
ROBERT MARBANIANG S/O SMTI D MARBANIANG R/O LOWER MAWPREM SHILLONG MEGHALAYA Vs. RAMONA R MARAK R/O BYRNIHAT ROAD MARWET BYRNIHAT MYLLIEM SYIEMSHIP
May 3, 2012
ROBO KANTA BORO ALIAS HUNU BORO Vs. STATE OF ASSAM
May 18, 2012
RODINLIANI, ASSISTANT AUDITOR, ACCOUNTS & TREASURIES DEPARTMENT Vs. STATE OF MIZORAM
July 5, 2012
ROHIDAS MIURA Vs. STATE OF ASSAM
May 10, 2012
ROMESH CH CHUTIA Vs. STATE OF ASSAM
February 22, 2012
ROSE VALLEY REAL ESTATES & CON-STRUCTIONS LTD Vs. STATE OF TRIPURA
September 10, 2012
ROSHESHWAR DUTTA Vs. PRAMOD GOGOI
September 28, 2012
RUALHLEIA Vs. STATE OF MIZORAM
October 12, 2012
RUBBUL ISLAM Vs. STATE OF ASSAM
October 12, 2012
RUBUL BORA @ SUNU Vs. STATE OF ASSAM
June 4, 2012
RUBUL BORA ALIAS SUNU Vs. STATE OF ASSAM
May 4, 2012
RUBUL SONOWAL Vs. STATE OF ASSAM
May 29, 2012
RUGNU MURA Vs. STATE OF ASSAM
June 13, 2012
RUHUL AMIN Vs. STATE OF ASSAM
August 16, 2012
RUKIYA KHATUN Vs. STATE OF ASSAM
January 4, 2012
RUMA KAR ALIAS DEY Vs. KAJAL KUMAR DEY
February 4, 2012
RUMAN BARUAH Vs. STATE OF ASSAM
December 6, 2012
RUMI GOGOI Vs. STATE OF ASSAM
February 7, 2012
RUPA MAJUMDER, D/O HARIPADA MAJUMDER OF SATMURA Vs. STATE OF TRIPURA
January 6, 2012
RUPA PAUL Vs. TAPASH DHAR
October 3, 2012
RUPESHWAR TANTI Vs. STATE OF ASSAM
March 22, 2012
RUPJYOTI KALITA Vs. RAJIB HAZARIKA
October 16, 2012
RUSNA BEGUM Vs. STATE OF ASSAM
May 7, 2012
S KULACHANDRA SINGH Vs. STATE OF MANIPUR
September 21, 2012
SABENA LAPANG Vs. RELIANCE GENERAL INSURANCE
November 21, 2012
SABIBA BEGUM Vs. STATE OF ASSAM
March 29, 2012
SABITA DATTA Vs. SANTANU SAHA
March 20, 2012
SABUJ DAS Vs. STATE OF TRIPURA
March 6, 2012
SACHIDAR BURAGOHAIN S/O LATE GOIPAL BURAGOHAIN Vs. STATE OF ASSAM
March 23, 2012
SADEK ALI Vs. STATE OF ASSAM
February 10, 2012
SAFIUR RAHMAN S/O LATE SAMIR ALI Vs. STATE OF ASSAM
March 16, 2012
SAGAR CHAKRABORTY Vs. STATE OF TRIPURA
June 6, 2012
SAGAR SAMRAT GUPTA Vs. STATE OF ASSAM
January 30, 2012
SAHAB UDDIN Vs. STATE OF ASSAM
May 25, 2012
SAHADEB TRIPURA Vs. STATE OF TRIPURA
October 1, 2012
SAHERA KHATOON Vs. MAFIJUDDIN AHMED
September 12, 2012
SAHIDUL KHAN S/O SORHAB KHAN VILL KALAHBHANGA Vs. STATE OF ASSAM
January 20, 2012
SAIFUL ISLAM SON OF SHUKUR ALI Vs. STATE OF MEGHALAYA
February 17, 2012
SAILENDRA MOHON GHOSH S/O LATE SURENDRA MOHAN GHOSH Vs. BHAKTA PRAHALLAD GHOSH S/O SRI NANI GOPAL GHOSH
March 21, 2012
SAJAL SARKAR ALIAS SAJAL MALAKAR Vs. STATE OF ASSAM
July 19, 2012
SAJIBUL ISLAM @ SHAZIBUL ISLAM Vs. MS. LUTFA BEGUM & ANR.
February 6, 2012
SAJID AHMED Vs. STATE OF ASSAM
April 19, 2012
SALAM CHANDRA SINGH Vs. THE DISTRICT MAGISTRATE
January 13, 2012
SALAM O TH LILABATI DEVI Vs. STATE OF MANIPUR
June 19, 2012
SALAM SHANGAI SINGH Vs. MANIPUR STATE COOPERATIVE BANK. LTD.
September 14, 2012
SALKHU HASDA Vs. STATE OF ASSAM
March 12, 2012
SAMAD ALI @ SAMAT ALI Vs. UNION OF INDIA
June 18, 2012
SAMBHU CHAKRABORTY Vs. STATE OF TRIPURA
October 11, 2012
SAMBHU SAHA, S/O SURENDRA MOHAN SAHA Vs. STATE OF ASSAM
August 29, 2012
SAMIR BHATTACHARJEE Vs. GANESWAR BORO
March 29, 2012
SAMIR GHOSH Vs. CHINU DAS
August 1, 2012
SAMIR SUTRADHAR SON OF SHRI RAMESH SUTRADHAR Vs. STATE OF ASSAM
March 15, 2012
SAMPA BANIK W/O GAUTAM CHAKRABORTY Vs. GAUTAM CHAKRABORTY, S/O PARIMAL CHAKRABORTY
January 20, 2012
SAMSUL HOQUE Vs. UPENDRA CH NATH
February 4, 2012
SAMSUNG INDIA ELECTRONICS PVT LTD Vs. STATE OF ASSAM
July 26, 2012
SANCHITA DHAR Vs. HALARAM REANG
March 14, 2012
SANDHYA DEVI THAPA W/O DALBAHADUR THAPA Vs. ANJALI SINGH THAPA D/O LATE GANAPADA SINGH THAPA
April 27, 2012
SANDIP ROY Vs. STATE OF TRIPURA
December 18, 2012
SANGLURA SAILO Vs. C. LALRAMPARI
November 2, 2012
SANJENBAM GEETA DEVI W/O W KUMAR SINGH Vs. STATE OF MANIPUR
November 7, 2012
SANJIB SAIKIA S/O LATE MUHIRAM SAIKIA Vs. STATE OF ASSAM
March 20, 2012
SANJIT REANG Vs. STATE OF TRIPURA
August 24, 2012
SANJIT REANG, S/O, DASTARAI REANG Vs. STATE OF TRIPURA
June 25, 2012
SANJOY GANGARAM Vs. STATE OF ASSAM
June 15, 2012
SANKAR CHANDRA DE Vs. STATE OF TRIPURA
July 19, 2012
SANKAR KAL Vs. SUNIL KUMAR SAHA
May 10, 2012
SANKAR PAL Vs. STATE OF TRIPURA
October 1, 2012
SANKAR ROY Vs. STATE OF TRIPURA
March 16, 2012
SANTANU KUMAR JAMATIA Vs. LAND ACQUISITION CONTROLLER AGARTALA
January 5, 2012
SANTI RANI DEBNATH Vs. ANIL CHANDRA SAHA
December 18, 2012
SANTOSH GHATOWAR Vs. STATE OF ASSAM
September 4, 2012
SANTOSH KUMAR TIWARI Vs. STATE OF TRIPURA
March 6, 2012
SANTOSH SAHU Vs. STATE OF ASSAM
March 20, 2012
SAPAM BIHARI SINGH Vs. STATE OF MANIPUR
September 25, 2012
SAPAM CHAOBA SINGH Vs. STATE OF MANIPUR
September 25, 2012
SAPAM IBOTON SINGH Vs. STATE OF MANIPUR
August 21, 2012
SAPAM JITEN SINGH Vs. MANIPUR PUBLIC SERVICE COMMISSION, IMPHAL
April 12, 2012
SAPAM ONGBI SORODHONI DEVI AND ORS Vs. STATE OF MANIPUR AND ORS
September 25, 2012
SARAT CHANDRA BHARALI Vs. UNION OF INDIA AND OTHERS
June 22, 2012
SARBANANDA SONOWAL Vs. CENTRAL BUREAU OF INVESTIGATION
June 26, 2012
SASANKA KUMAR PAUL Vs. ASSAM CO-OPERATIVE APEX BANK LTD
July 16, 2012
SASHANKA HAJONG Vs. STATE OF ASSAM
May 23, 2012
SASHANKAR ROY Vs. STATE OF ASSAM
June 14, 2012
SASHI HAZARIKA Vs. STATE OF ASSAM
May 23, 2012
SATISH KUMAR Vs. UNION OF INDIA REPRESENTED BY THE SECRETARY
January 23, 2012
SATYENDRA KUMAR S/O RAMANAND SINGH Vs. UNION OF INDIA
September 10, 2012
SAYEDUR RAHMAN ON DEATH BY LRS. AND ORS. Vs. GAJU SEIKH ON DEATH BY LRS. AND ORS.
May 16, 2012
SAYRA BEGUM LASKAR Vs. STATE OF ASSAM
July 23, 2012
SEHEKAYA LYNGDOH Vs. PLANLY RYNGKEW
April 27, 2012
SENGO TAIPODIA Vs. STATE OF ARUNACHAL PRADESH
April 3, 2012
SENIOR MANAGER KELLYDEN TEA ESTATE Vs. PRESIDING OFFICER LABOUR COURT ASSAM
March 21, 2012
SETHI COKE INDUSTRIES Vs. JAMSHED ALI
May 3, 2012
SEWALI RAJBANGSHI Vs. STATE OF ASSAM
February 22, 2012
SH LALCHHARMAWIA Vs. STATE OF MIZORAM
July 31, 2012
SH LALREMRUATA Vs. STATE OF MIZORAM
July 27, 2012
SH ROHMINGTHANGA, S/O ZACHHINGA Vs. STATE OF MIZORAM
November 1, 2012
SH. H. LIANZELA, S/O H. KAPTHIANGA, R/O RAMHLUN VENGLAI, AIZAWL Vs. THE STATE OF MIZORAM, REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM, AIZAWL,
May 16, 2012
SH. LALRAMSANGA Vs. STATE OF MIZORAM
May 2, 2012
SH. LALZARLIANA SAILO, S/O LALLUAIA SAILO (L) R/O CHANDMARI, AIZAWL Vs. SHRI ZANENGA NOW DEAD AND SUBSTITUTED BY HIS SON, THANGDINGLIANA, CHANDMARI, AIZAWL
April 3, 2012
SH. M. S. DAWNGZELA Vs. THE STATE OF MIZORAM
February 17, 2012
SH. M.C. LALENGLIANA Vs. THE STATE OF MIZORAM
April 3, 2012
SH. MOHINDRO LIMBU Vs. STATE OF MIZORAM
May 3, 2012
SH. R. LALREMTHANGA PETITIONER Vs. SMT. LALBIAKMAWII
April 27, 2012
SH. RAMFANGZAUVA ALIAS K RAMFANGZAUVA,S/O ROKHAMA (L)R/O SIALSIR, SERCHHIP DISTRICT, MIZORAM Vs. THE STATE OF MIZORAM REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM, AIZAWL AND ORS.
May 3, 2012
SH.L.TH. BUANGPUI Vs. STATE OF MIZORAM
November 1, 2012
SHANGAM LUIREIWO Vs. STATE OF MANIPUR
August 6, 2012
SHANKAR BISWAS Vs. STATE OF TRIPURA
February 10, 2012
SHANKAR DEBNATH Vs. STATE OF TRIPURA
March 3, 2012
SHANTI DAS Vs. STATE OF MEGHALAYA
July 31, 2012
SHARMISTHA BARUA Vs. PRAHALAD KUMAR AGARWAL
April 24, 2012
SHATRUDHAN UPADHAYA Vs. UNION OF INDIA
June 12, 2012
SHAWAN KASTA Vs. STATE OF ASSAM
January 27, 2012
SHIKHARESH CHANDRA ROY Vs. ANTARA PURKAYASTHA
October 12, 2012
SHILLONG BENCH RUPENDER SINGH Vs. UNION OF INDIA
August 10, 2012
SHIV KUMAR AGARWAL Vs. STATE OF MEGHALAYA
October 30, 2012
SHIV STEELS Vs. STATE OF ASSAM
September 21, 2012
SHRI ADHIR BARMAN & ORS. Vs. STATE OF ASSAM & ORS.
June 28, 2012
SHRI ARJUN MAJUMDER, S/O LT. SUBAL MAJUMDER, RESIDENT OF CAPTAIN CHATTERJEE COLONY, CHHACHRIMAI, P.S.- BISHALGARH, DISTRICT - WEST TRIPURA Vs. THE STATE OF TRIPURA
February 6, 2012
SHRI ARUP MAZUMDAR & ORS. Vs. STATE OF ASSAM & ORS.
March 13, 2012
SHRI BHADRA SURANG Vs. STATE OF ASSAM
February 27, 2012
SHRI BHAKTA DEBBARMA Vs. STATE OF TRIPURA & ORS.
March 21, 2012
SHRI BOA PENJI SON OF LATE BOA TOPUK RESIDENT OF P SECTOR ITANAGAR DISTRICT - PAPUM PARE(AP) Vs. STATE BANK OF INDIA, REPRESENTED BY THE ASSISTANT GENERAL MANAGER, REGIONAL OFFICE, ITANAGAR,
March 7, 2012
SHRI CHIROM HEROJIT MEITEI, 29 YEARS, S/O CH. SHYAM SINGH OF WAHENG KHUMAN MAMANG LEIKAI, PS WANGOI, BISHNUPUR DISTRICT, MANIPUR Vs. THE DISTRICT MAGISTRATE, IMPHAL EAST, GOVERNMENT OF MANIPUR,
February 16, 2012
SHRI DEBASISH PAUL AND ANR. Vs. ASSAM POWER ELECTRICITY DISTRIBUTION CO. LTD. AND ORS.
December 14, 2012
SHRI DULU KAKATI Vs. STATE OF ASSAM
January 10, 2012
SHRI HEMENDRA NARAYAN DATTA Vs. SRI J.K. SINHA & ANR.
October 17, 2012
SHRI INGUDAM BIPIN SINGH,32 YEARS, S/O JUGINDRO SINGH OF OINAM AWANG LEIKAI, P.S. NAMBOL BISHNUPUR DISTRICT, MANIPUR Vs. THE DISTRICT MAGISTRATE, IMPHAL EAST, GOVT. OF MANIPUR,
February 9, 2012
SHRI JAGABANDHU DAS Vs. STATE OF ASSAM & ORS.
October 19, 2012
SHRI JHUTAN DEY, S/O. SHRI BABUL DEY, RESIDENT OF VILL.-MADHYAPARA, LEMBUCHERRA, P.S.-AIRPORT, DISTRICT-WEST TRIPURA Vs. THE STATE OF TRIPURA
February 10, 2012
SHRI JITENDRA NATH GOGOI Vs. SHRI ARUP KR. MAJUMDER AND ORS.
September 28, 2012
SHRI JOHN M. HLYCHHO, S/O LAIHU (L), R/O SAIHA TLANGKAWN, SAIHA DISTRICT, MIZORAM Vs. STATE OF MIZORAM REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM, AIZAWL AND ORS.
March 7, 2012
SHRI JYOTIRMOY PAUL & ANR. Vs. STATE OF ASSAM & ORS.
August 28, 2012
SHRI KAMAL SINGH DUGAR Vs. STATE OF ASSAM & ORS.
May 2, 2012
SHRI KH. MORUNG MARING, S/O KH. ANGAM MARING, MOLIMPHAI VILLAGE, TENGNOUPAL SUB-DIVISION, P.O. & P.S. TENGNOUPAL, CHANDEL DISTRICT, MANIPUR Vs. THE STATE OF MANIPUR, REPRESENTED BY THE COMMISSIONER (TD & HILLS), GOVERNMENT OF MANIPUR,
February 3, 2012
SHRI KUMUD GOGOI Vs. STATE OF ASSAM AND ORS.
October 5, 2012
SHRI LALFAMKIMA SON OF RAMNGAIA OF DILKHAN, P.S. SAITUAL, DISTRICT AIZAWL Vs. THE STATE OF AIZAWL
January 10, 2012
SHRI MIHIR SINGHA ROY, S/O. SUDHIR CH. SINGHA ROY, MILAN CHAKRA, BADHARGHAT, P.S. WEST AGARTALA, DISTRICT - WEST TRIPURA Vs. THE STATE OF TRIPURA, REPRESENTED BY THE LAW SECRETARY, GOVERNMENT OF TRIPURA, AGARTALA, WEST TRIPURA AND ORS.
March 29, 2012
SHRI RAKESH G MOMIN S/O SUNIL N SANGMA, R/O KU SIMKOLGRE, WILLIAMNAGAR, EAST GARO HILLS, MEGHALAYA Vs. THE STATE OF MEGHALAYA REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF MEGHALAYA, SUPPLY DEPARTMENT, MEGHALAYA, SHILLONG,
March 2, 2012
SHRI RODINGLIANA, S/O. C. LAIHUNA, R/O ZAMUANG, MAMIT DISTRICT, MIZORAM Vs. THE STATE OF MIZORAM REPRESENTED BY ITS SECRETARY, COMMISSIONER OF EXCISE & NARCOTICS, GOVT. OF MIZORAM, AIZAWL,
March 14, 2012
SHRI SOUMITRA GHOSH & 3 ORS Vs. THE STATE OF TRIPURA & ANR
June 2, 2012
SHRI TIRTHA SARATHI MUKHERJEE Vs. GAUHATI HIGH COURT AND ORS.
December 12, 2012
SHRI VIVEK SUDHAKAR CHITTEWAN Vs. SHRI MUKUT MEHTA
May 8, 2012
SHRI WILFRED VANLALLIANA AND ORS. Vs. STATE OF MIZORAM AND ORS.
September 18, 2012
SHWETA KAPOOR Vs. STATE BANK OF INDIA
September 21, 2012
SHYAMBABU SINGH Vs. KESHAB BARUAH
September 28, 2012
SIBU DAS @ BAPPA Vs. STATE OF TRIPURA
November 27, 2012
SIKANDER KARMAKAR Vs. STATE OF ASSAM
June 15, 2012
SILK POINT Vs. ORIENTAL INSURANCE CO. LTD
August 31, 2012
SIMAL ALIAS MARU DATTA Vs. STATE OF TRIPURA
June 8, 2012
SIMOLU TELENGA Vs. STATE OF ASSAM
August 8, 2012
SINDRO NONGSIEJ Vs. STATE OF MEGHALAYA
November 22, 2012
SINGONG KAMEI PAOKINGEI Vs. M.K. GUIKHENANG
January 13, 2012
SIPRA BHOWMIK Vs. SOUMENDRA CH SAHA
March 12, 2012
SISHIR CHOUDHURY Vs. STATE OF ASSAM
January 24, 2012
SITAL DAS Vs. STATE OF ASSAM
August 29, 2012
SMITH ZADINGLIANI D/O VANLALHLUNA R/O TLANGNUAM, AIZAWL, MIZORAM Vs. SHRI THANZUALAS/O KAPRUMAR/O SIALSUK, AIZAWL, MIZORAM AND SHRI LIANCHHUMAR/O SIALSUK, MIZORAM
May 2, 2012
SMT JIBONTARA GHATOWAR Vs. SRI SUNIL RAJKONWAR
May 7, 2012
SMT. ANJANA GUPTA, W/O LATE SURANJAN GUPTA, Vs. UNION OF INDIA (TO BE REPRESENTED BY THE SECRETARY, MINISTRY OF DEFENCE, GOVT. OF INDIA, NORTH BLOCK, NEW DELHI-01),
April 18, 2012
SMT. K. THANSIAMI, D/O. DENGKUNGA (L), R/O. DURTLANG, AIZAWL Vs. THE STATE OF MIZORAM REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM AND ORS.
June 14, 2012
SMT. KALYANI DEB NATH Vs. UNION OF INDIA AND OTHERS
March 3, 2012
SMT. MINATI BANERJEE Vs. UNION OF INDIA AND ORS.
December 13, 2012
SMT. MIRA RABHA Vs. STATE OF ASSAM & ORS.
June 22, 2012
SMT. N. MARI W/O A. TIMOTHY LAKHER (L), R/O NEW SAIHA, SAIHA DISTRICT Vs. SHRI JOSEPH. S/O CHIAHLO, R/O NEW COLONY, SAIHA, SAIHA DISTRICT
May 18, 2012
SMT. NANDA SINHA AND OTHERS Vs. UNION OF INDIA AND OTHERS
August 28, 2012
SMT. REBEK LALNUNTHARI SAILO Vs. SHRI RAMTHANGMAWIA
February 27, 2012
SMT. SUMITRA SALEO ALIAS SAHOO Vs. STATE OF ASSAM TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM AND ORS.
November 22, 2012
SMT. UTPALA TALUKDAR (RAJBONGSHI) Vs. NATIONAL INSURANCE CO. LTD. AND ANR.
September 28, 2012
SMTI ANGOM (NINGOL)CHANTHOI DEVI AGED ABOUT 51 YEARS, W/O SHRI NINGTHOUJAM TAMAR SINGH OF LEIMARAM MAKHA LEIKAI, PO AND PS NAMBOL, DISTRICT BISHNUPUR, MANIPUR Vs. THE STATE OF MANIPUR REPRESENTED BY CHIEF SECRETARY GOVT. OF MANIPUR,
March 1, 2012
SMTI HARESWARI HAZOWARI, W/O LATE MAHAT HAZOWARI AND SRI HIMU HAZOWARI, SON OF LATE MAHAT HAZOWARI, BOTH ARE RESIDENTS OF DUDHNOI, P.O. DUDHNOI, DIST. GOALPARA, ASSAM Vs. SRI MADAN RABHA, S/O LATE SANI RAM RABHA AND ORS.
June 26, 2012
SMTI RINA SUTRADHAR Vs. PRASENJIT SAHA AND OTHERS
January 17, 2012
SMTI. ANJALI MAJUMDER, W/O SHRI NIRODE MAJUMDER, Vs. THE STATE OF TRIPURA
April 19, 2012
SOBHA DEY Vs. GOVERNMENT OF INDIA
August 16, 2012
SOBURUDDIN SIKDAR @ ABDUL SABUR SIKDAR Vs. STATE OF ASSAM
November 21, 2012
SOLAR TIMBER PRIVATE LTD Vs. UNION OF INDIA
March 6, 2012
SONA MIAH Vs. STATE OF TRIPURA
June 30, 2012
SONA MIAN Vs. KEBAL KANTI NANDI
June 2, 2012
SONI BORAH Vs. STATE OF ASSAM
August 28, 2012
SONORAM CHAKMA Vs. STATE OF ARUNACHAL PRADESH
February 16, 2012
SOROKHAIBAM ARUNA DEVI Vs. STATE OF MANIPUR
August 6, 2012
SOUGAIJAM RAKESH SINGH Vs. NATIONAL INVESTIGATION AGENCY
January 27, 2012
SOURAV KANTI SARKAR Vs. STATE OF ASSAM
August 7, 2012
SOUTH SALMARA MANKACHAR SUB-DIVISION S K OIL HAWKERS ASSOCIATION Vs. STATE OF ASSAM
August 10, 2012
SRI ABIR BARAN SHYAM & ORS. Vs. STATE OF ASSAM & ORS.
March 5, 2012
SRI AKLA ORANG Vs. STATE OF ASSAM
August 8, 2012
SRI AMINUR RAHMAN & ANR. Vs. MISS. SAHIDA KHATUN
September 24, 2012
SRI ASHISH DEB AND ANOTHER Vs. M/S. DIXIT WINE SHOP
March 1, 2012
SRI BALKRISHNA TRIPATHI AND OTHERS Vs. STATE OF ASSAM AND OTHERS
March 2, 2012
SRI BINOY GANJU Vs. STATE OF ASSAM
August 8, 2012
SRI BISHWANATH MANDAL AND ANR. Vs. THE UNITED INDIA INSURANCE CO. LTD. AND TWO ORS.
September 28, 2012
SRI DHARMENDRA PATOWARY Vs. STATE OF ASSAM & ORS.
February 7, 2012
SRI DHWAJENDRA CHANDRA ROY Vs. STATE OF ASSAM & OTHERS
June 6, 2012
SRI DULAL PAL, Vs. THE STATE OF TRIPURA
February 14, 2012
SRI GOPAL DEBNATH, S/O LATE JAGADISH DEBNATH OF DURGABARI, P.S. AIRPORT, DISTRICT-WEST TRIPURA Vs. STATE OF TRIPURA
January 6, 2012
SRI GURUPADA DEB, S/O LATE GOURANGA DEB OF SURJYAPARA, A.D. NAGAR, P.S. EAST AGARTALA, DISTRICT-WEST TRIPURA Vs. STATE OF TRIPURA REPRESENTED BY THE SECRETARY-CUM-COMMISSIONER, HOME DEPARTMENT, GOVERNMENT OF TRIPURA, AGARTALA
January 24, 2012
SRI HARE KRISHNA DUTTA Vs. STATE OF ASSAM
March 12, 2012
SRI HARIDHAN BISWAS, S/O SRI RAM CHANDRA BISWAS, RESIDENT OF BAGADI, P.S. AIRPORT, DISTRICT_WESTTRIPURA Vs. STATE OF TRIPURA
January 20, 2012
SRI JAGANNATH DAS Vs. STATE OF ASSAM
March 5, 2012
SRI JASHUBANTA SARMAH AND ORS. Vs. STATE OF ASSAM AND ORS.
October 19, 2012
SRI MANOJ BAISHYA AND ORS. Vs. SRI SAILEN DAS AND ANR.
September 28, 2012
SRI MANORANJAN ROY Vs. SRI UMESH KUMAR
December 13, 2012
SRI NAHER NAMICHAND PRASAD Vs. SRI KIRAN MAZUMDER AND TWO ORS.
September 28, 2012
SRI PADUMI DAS & ORS. Vs. BIBHASHREE DASS
February 9, 2012
SRI PARESH DEB BARMA, S/O. LATE ADHIR DEB BARMA, OF EAST KARAIMURA, P.S. BISHRAMGANJ, DISTRICT-WEST TRIPURA Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY, HOME DEPARTMENT, GOVT. OF TRIPURA, AGARTALA
June 2, 2012
SRI PARITOSH SAHA, S/O. SRI KHETRAMOHAN SAHA, RESIDENT OF SURJYA PARA, A.D. NAGAR, P.S. WEST AGARTALA, DISTRICT - WEST TRIPURA Vs. THE STATE OF TRIPURA
February 6, 2012
SRI PRABIR CHAKRABORTY Vs. SRI SAMIR CHAKRABORTY AND ORS.
December 21, 2012
SRI PRADIP DAS Vs. STATE OF ASSAM
April 4, 2012
SRI PRADIP RAUTH, S/O. SRI BISHNUPADA RAUTH, RESIDENT OF VILLAGE & P.O. LATIPURA, P.S. KAILASHAHAR, DISTRICT - NORTH TRIPURA Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY, HOME DEPARTMENT, GOVERNMENT OF TRIPURA, AGARTALA
February 1, 2012
SRI PRAVAT GIRI S/O LATE DHANANJOY GIRI OF PORATHAL, RAJNAGAR, P.S. BISHALGARH, DISTRICT-WEST TRIPURA Vs. STATE OF TRIPURA
January 7, 2012
SRI RAJIB BARUAH Vs. MAJIBUDDIN AHMED AND ANOTHER
February 22, 2012
SRI RANJAN DAS, S/O. SRI BALARAM DAS, Vs. THE STATE OF TRIPURA
April 19, 2012
SRI RATAN SINGH DAHOTIA & ORS. Vs. SHRI GIRISH CH. SHARMA & ORS.
March 27, 2012
SRI RATNESWAR GOGOI AND ANR. Vs. STATE OF ASSAM
October 3, 2012
SRI ROMESH CH. CHUTIA & ORS. Vs. STATE OF ASSAM & ORS.
February 22, 2012
SRI SANJIT DEBNATH, SON OF LATE MATILAL DEBNATH, RESIDENT OF VILL - NOAGAON, BAGBARI, P.O. & P.S. - RANIRBAZAR, SUB DIVISION - SADAR, DISTRICT - WEST TRIPURA Vs. THE STATE OF TRIPURA
January 16, 2012
SRI SUBHASH SARMA Vs. STATE OF ASSAM & ORS.
September 26, 2012
SRI SUDIP DEBNATH Vs. UNION OF INDIA AND ORS.
June 3, 2012
SRI SUPRATIM SADHANIDAR Vs. STATE OF ASSAM
February 28, 2012
SRI TAHER HOSSAIN, S/O LATE ABDUL SOBAN OF TOWN RANGKANG P.S. BIRGANJ, AMARPUR DISTRICT-SOUTH TRIPURA Vs. STATE OF TRIPURA
January 7, 2012
SRI. JIAUDDIN AHMED & ORS. Vs. STATE OF ASSAM & ORS.
February 2, 2012
SRINVAS REDDY VOLADRI Vs. UNION OF INDIA
January 19, 2012
ST. JOHNS SCHOOL Vs. UNION OF INDIA AND ORS.
January 27, 2012
STANDARD FINANCE (P) LTD. Vs. STATE OF ASSAM
June 4, 2012
STATE Vs. MD FAKHRUL ISLAM APS DEPUTY SUPERINTENDENT OF POLICE GUWAHATI CITY GUWAHATI
May 4, 2012
STATE OF ARUNACHAL PRADESH Vs. TAKAM PATE
May 23, 2012
STATE OF ARUNACHAL PRADESH Vs. KHAGEN BRAHMO
August 23, 2012
STATE OF ASSAM Vs. GOLBAR HUSSAIN
August 31, 2012
STATE OF ASSAM Vs. JYOTHY LABORATORIES LTD
September 3, 2012
STATE OF ASSAM Vs. PAKHI MIYAN
March 20, 2012
STATE OF ASSAM Vs. PRABIN PAUL
April 27, 2012
STATE OF ASSAM Vs. MD. MOTIAR RAHMAN, SON OF LATE AKKAS ALI
April 19, 2012
STATE OF ASSAM Vs. RAM CHANDRA ROY
February 14, 2012
STATE OF ASSAM Vs. MUSLIM ALI
November 8, 2012
STATE OF MANIPUR Vs. L IBUNGOBI SINGH
October 31, 2012
STATE OF MANIPUR Vs. HIJAM TONDONBI DEVI
September 12, 2012
STATE OF MANIPUR Vs. SERAM THOIBA SINGH
August 7, 2012
STATE OF MANIPUR Vs. CHINGSUBAM RAJESHWOR SINGH
October 8, 2012
STATE OF MANIPUR Vs. HAOBIJAM IMOCHA SINGH
August 24, 2012
STATE OF MEGHALAYA Vs. DANIEL SHABONG AND ANR.
November 20, 2012
STATE OF MEGHALAYA Vs. DANIEL SHABONG
November 19, 2012
STATE OF MIZORAM Vs. ZOTHANPARI
July 4, 2012
STATE OF MIZORAM Vs. LALMUANKIMA
February 29, 2012
STATE OF NAGALAND Vs. ROSEMARY DZUVICHU
July 31, 2012
STATE OF TRIPURA Vs. JOYDEB LODH
March 14, 2012
STATE OF TRIPURA Vs. BISHNUPADA BISWAS
January 25, 2012
STATE OF TRIPURA Vs. MD ALFU MIAH
June 20, 2012
STATE OF TRIPURA Vs. HIMANGSHU BIKASH SAHA
December 19, 2012
STATE OF TRIPURA Vs. SHYAM LAL
June 2, 2012
STATE OF TRIPURA Vs. CHUNILAL SAHA
March 6, 2012
STATE OF TRIPURA Vs. BIPLAB PAUL S/O BHANU PAL
October 3, 2012
STATE OF TRIPURA Vs. SUBHASH DEB
August 1, 2012
STATE OF TRIPURA Vs. JOY KALI RADIO STORES
April 30, 2012
STATE OF TRIPURA Vs. SIDDIK MIAH
July 20, 2012
STATE OF TRIPURA Vs. SHYAMAL GHOSH
January 16, 2012
STATE OF TRIPURA Vs. PRANGOBINDA DAS
February 13, 2012
STATE OF TRIPURA Vs. ASHOK DEBBARMA @ ACHAK DEB-BARMA
September 5, 2012
STATE OF TRIPURA Vs. TAPAS DEB CHOUDHURY
January 30, 2012
STATE OF TRIPURA Vs. MINU SARKAR
February 14, 2012
STATE OF TRIPURA Vs. SEFU DEB
March 6, 2012
STATE OF TRIPURA Vs. SIDDHARTHA DEBBARMA
March 28, 2012
STATE OF TRIPURA Vs. ANIL CHAKRABORTY
May 30, 2012
STATE OF TRIPURA Vs. TAPAS DEB CHOUDHURY
January 31, 2012
STATE OF TRIPURA Vs. SULEKHA SARKAR
May 30, 2012
STATE OF TRIPURA & ANOTHER Vs. SMTI SAMITA SAHA & OTHERS
February 13, 2012
STATE OF TRIPURA AND ANR. Vs. SMTI. KALPANA BALA DEY AND ORS.
May 22, 2012
STATE OF TRIPURA AND ORS Vs. LAXMI KAPALI AND ORS
February 13, 2012
STATE OF TRIPURA AND ORS. Vs. PRANESH CHAKRABORTY
February 13, 2012
SUBAL RADHA Vs. STATE OF ASSAM
January 27, 2012
SUBED ALI Vs. STATE OF ASSAM
April 3, 2012
SUBENOY PAUL Vs. STATE OF ASSAM
January 19, 2012
SUBODH CHANDRA ROUTH Vs. MANAGEMENT,
August 8, 2012
SUBRATA SAHA, S/O SATINDRA CH SAHA Vs. PRANAB KR SAHA,S/O JAGADISH SAHA
February 23, 2012
SUBUDINI KAR Vs. SABITRI RANI DEB
January 10, 2012
SUCHANDRA GHOSH, W/O RATAN GHOSH Vs. KANKAN DHAR, S/O ANIL DHAR
January 18, 2012
SUDHANSHU KUMAR Vs. ANANDA BHARALI
February 10, 2012
SUDIP DEBNATH Vs. UNION OF INDIA
June 2, 2012
SUJATA DEB Vs. STATE OF TRIPURA
October 19, 2012
SUJAY DAS Vs. STATE OF TRIPURA
March 7, 2012
SUJIT DEY ALIAS SIBIT Vs. STATE OF ASSAM
July 31, 2012
SUKHENDU BIKASH LASHKAR Vs. NARAYAN CHANDRA BHOWMIK
June 13, 2012
SUKHENDU BIKASH LASHKAR Vs. NARAYAN CHANDRA BHOWMIK
March 28, 2012
SUKHENDU SEKHAR DEB ALIAS SUKHENDU Vs. ARUN KUMAR BIST
September 12, 2012
SUKHINDER SINGH Vs. STATE OF MEGHALAYA
June 29, 2012
SUKRU MUNDA Vs. STATE OF ASSAM
April 25, 2012
SUKUL MAJHI Vs. STATE OF ASSAM
August 11, 2012
SUKUL MAJHI Vs. MANGAL MAJHI
August 6, 2012
SUKUMAR MONDAL Vs. BAPUJI SAMABHAI KRISHI PAM
July 20, 2012
SUKUMAR ROY Vs. STATE OF ASSAM
July 27, 2012
SUKUMAR ROY Vs. STATE OF ASSAM
July 17, 2012
SULTANUL ARIFIN AHMED S/O. MD MAINUDDIN AHMED Vs. STATE OF ASSAM
May 9, 2012
SUMAN KUMAR BANIK Vs. STATE OF TRIPURA
February 3, 2012
SUMAN MAJUMDER Vs. STATE OF TRIPURA
January 10, 2012
SUMITRA SALEO @ SAHOO AND ORS. Vs. STATE OF ASSAM
November 22, 2012
SUNDARI TRIPURA Vs. ULAPI DEBBARMA
January 17, 2012
SUNIL CHANDRA DEY Vs. FOOD CORPORATION OF INDIA
March 6, 2012
SUNIL GORE ALIAS SUNIL GORH Vs. STATE OF ASSAM REPRESENTED BY THE ADDITIONAL PUBLIC PROSECUTOR
August 8, 2012
SUNIL KARUA Vs. STATE OF ASSAM
September 4, 2012
SUNIL KUMAR TAPARIA Vs. STATE OF ASSAM
August 23, 2012
SUNIL NATH Vs. STATE OF ASSAM
July 27, 2012
SUNIRMAL BHATTACHARJEE Vs. STATE OF ASSAM
September 13, 2012
SUNU LAKRA Vs. STATE OF ASSAM
September 4, 2012
SUPRAVA BANIK Vs. VIJOY CHAND GOLCHA
May 15, 2012
SUPREO SHARMA Vs. SUSHANTA KUMAR SHARMA
May 14, 2012
SURAJLAL SANTAL Vs. STATE OF ASSAM
October 4, 2012
SUREN KALITA Vs. STATE OF ASSAM
November 20, 2012
SURESH PRASAD SINGH Vs. UNION OF INDIA AND ORS.
March 13, 2012
SURESH RAJBONSHI Vs. STATE OF ASSAM
January 24, 2012
SURJYA DAS S/O LT KHARGA DAS Vs. PHULO BALA DAS
March 16, 2012
SUSHANTA SARKAR Vs. STATE OF NAGALAND
July 30, 2012
SUSHIL CHOUDHURY Vs. STATE OF TRIPURA & ORS.
December 21, 2012
SUSHMA DAS Vs. STATE OF TRIPURA
March 1, 2012
SWADESH CH. SAHA Vs. SECRETARY, PUBLIC WORKS DEPAR-TMENT
April 5, 2012
SWAGATA GHOSH Vs. STATE OF MEGHALAYA
September 21, 2012
SWAPAN BHOWMICK Vs. STATE OF ASSAM
December 18, 2012
SWAPAN CHOUDHURY Vs. STATE OF ASSAM
June 5, 2012
SWAPAN PAUL S/O LATE SURENDRA CH PAL Vs. NEW INDIA ASSURANCE COMPANY LTD
April 25, 2012
SYAMANTA PHUKAN & ANR. Vs. SRI ARNABJAN DEKA
April 25, 2012
SYED BASIT DOLEY @ BUDHESWAR DOLEY Vs. UNION OF INDIA
November 30, 2012
T LUPHENG Vs. UNION OF INDIA
August 14, 2012
T NENGZAKHAM Vs. STATE OF MANIPUR
February 27, 2012
TAIYAB ALI AND OTHERS Vs. STATE OF ASSAM
June 26, 2012
TAJAMMAL HUSSAIN CHOUDHURY Vs. GAUHATI UNIVERSITY
June 5, 2012
TAKAM SORANG Vs. MARKIO TADO
November 12, 2012
TALLAR TAGRU AND OTHERS Vs. STATE OF ASSAM AND ANOTHER
October 4, 2012
TAME NGUBA Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
August 16, 2012
TAOREM ONGBI KENIKA DEVI Vs. STATE OF MANIPUR
November 7, 2012
TAOREM ONGBI KENIKA DEVI Vs. STATE OF MANIPUR & ORS.
June 19, 2012
TAPAN KUMAR DAS Vs. TRIPURA GRAMIN BANK REPRESENTED BY ITS CHAIRMAN
March 30, 2012
TAPASH SARKAR Vs. STATE OF TRIPURA
August 29, 2012
TARUN BAGLARY Vs. STATE OF ASSAM
October 5, 2012
TARUN BARUA Vs. STATE OF ASSAM
August 24, 2012
TARUN BARUA Vs. STATE OF ASSAM
August 9, 2012
TARUN CHANDRA GOSWAMI Vs. CENTRAL BUREAU OF INVESTIGATION
April 5, 2012
TATA SKY LTD Vs. STATE OF ASSAM
February 22, 2012
TAYE JERUM S/O TARU JERUM Vs. STATE OF ARUNACHAL PRADESH
January 25, 2012
TAYI JERAM Vs. STATE OF ARUNACHAL PRADESH
September 10, 2012
TAZIMUDDIN AHMED Vs. UNION OF INDIA
March 1, 2012
TECHI JOBAC Vs. STATE OF ARUNACHAL PRADESH
May 2, 2012
TELEMATS INDIA PVT LTD Vs. CENTRAL BUREAU OF INVESTIGA-TION
March 2, 2012
TELI RAJA Vs. BAMANG TAKIO
April 3, 2012
TETE MARING W/O JENTHAINGAM LONGMEI Vs. STATE OF MANIPUR
November 7, 2012
THAGIMAI DEKA Vs. RAJENDRA NATH LALUNG
February 29, 2012
THAKUR DHAN DEBNATH S/O LALIT MOHAN DEBNATH Vs. DHANU MIAH S/O SIRAJ MIAH
April 2, 2012
THANGOJAMO LOTHA Vs. STATE OF ASSAM
August 7, 2012
THE LAND ACQUISITION COLLECTOR, DHALAI DISTRICT, AMBASSA, DHALAI Vs. SMTI. MANJU RANI SHIL, W/O SRI SUNIL CHANDRA SHIL OF SALEMA, P.S. SALEMA, DISTRICT-DHALAI
February 21, 2012
THE NATIONAL INSURANCE COMPANY LTD. Vs. HIJAM NINGOL KHOMDRAM ONGBI MEMA DEVI
March 13, 2012
THE NEW INDIA ASSURANCE CO. LTD. Vs. MRS. UTTARA PHUKAN AND ORS.
September 28, 2012
THE ORIENTAL INSURANCE COMPANY LTD. Vs. MD. ANOWAR HUSSAIN AND ORS.
September 28, 2012
THE ORIENTAL INSURANCE COMPANY LTD. Vs. MRACHA MOG
April 19, 2012
THE SECRETARY , ASSAM TEA WORKERS' UNION Vs. BHAGJAN TEA ESTATE
May 3, 2012
THE STATE OF ASSAM & ANR. Vs. SHRI SANJIB KUMAR CHUTIA & ORS.
October 19, 2012
THE STATE OF MANIPUR Vs. LUIS TOPNO
February 1, 2012
THE STATE OF MIZORAM Vs. ZORAMLIANA
May 3, 2012
THE STATE OF MIZORAM REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM, AIZAWL AND ORS. Vs. SH. C. NGURA, S/O LALTAWNA RESIDENT OF WHITE HOUSE, CHALTLANG, AIZAWL AND SMT. LALHNAWLI, W/O P.C. THANGZELA (L) RESIDENT OF RAMHLUN SOUTH, AIZAWL
February 21, 2012
THE STATE OF MIZORAM REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM, AIZAWL AND ORS. Vs. F. LALTHANGLIANA, S/O F.SAITHANHAWLA(L), OWNER OF LSC NO. 96/89 AND ORS.
February 22, 2012
THE STATE OF TRIPURA Vs. H.R.S. AGENCY
May 30, 2012
THE UNION OF INDIA Vs. SMT. PARAMANI MARAK
January 24, 2012
THE UNION OF INDIA Vs. SMT. RITAMONI HAZARIKA
September 28, 2012
THE UNION OF INDIA & ORS. Vs. SHRI S. RENGARAJ
October 19, 2012
THENKHOLEN S/O JAMNGAM Vs. STATE OF MIZORAM
March 13, 2012
THIYAM IMOCHA ALIAS MOCHA SINGH Vs. DISTRICT MAGISTRATE, IMPHAL WEST DISTRICT
May 31, 2012
THIYAM SANAYAIMA SINGH Vs. STATE OF MANIPUR
August 7, 2012
THOKCHOM ANITA DEVI Vs. TAYENJAM HEROJIT
August 9, 2012
THOKCHOM NANAO SINGH Vs. THE DISTRICT MAGISTRATE
January 13, 2012
TIKEN CHUTIA Vs. STATE OF ASSAM
February 3, 2012
TILESWAR MURARI Vs. STATE OF ASSAM
August 3, 2012
TIRTHA NATH DAS Vs. STATE OF ASSAM
June 15, 2012
TIRTHA SARATHI MUKHERJEE Vs. GAUHATI HIGH COURT & OTHERS
December 12, 2012
TIRUAL BORTIMON TEA ESTATE PVT. LTD Vs. TIPESWAR GOGOI
February 21, 2012
TLUANGCHEUVA Vs. STATE OF MIZORAM
November 2, 2012
TOKO LALIN Vs. DEPUTY COMMISSIONER
August 28, 2012
TOKO YARO Vs. STATE OF ARUNACHAL PRADESH
August 22, 2012
TONGBRAM ONGBI INDUBALA DEVI W/O TONGBRAM DINESH MEITEI @ CHINGSHAN Vs. STATE OF MANIPUR
November 2, 2012
TORANG MUNDA Vs. STATE OF ASSAM
January 11, 2012
TRINAYAN CH DUTTA Vs. STATE OF ASSAM
March 21, 2012
TRIPURA BAMBOO STICKS PROD-UCTS TRADE COTTAGE INDUS-TRIES UNION Vs. STATE OF TRIPURA
December 11, 2012
TRIPURA REHABILITATION PLANTATION CORPORATION LTD Vs. BHASKAR CHOUDHURY
February 21, 2012
TSUSOLA YIMCHUNGER Vs. STATE OF NAGALAND
September 14, 2012
TUFANI NUNIA Vs. MAKRAM ALI
July 27, 2012
TULAN CHANDRA KAKOTY Vs. LABURAM LASKAR
June 11, 2012
TUMBA INGO Vs. STATE OF ARUNACHAL PRADESH
August 31, 2012
UDAY NARAYAN JHA Vs. KUMEDESWAR MEDHI
July 17, 2012
UJJAL DAS Vs. STATE OF ASSAM
June 6, 2012
UMESH BARMAN SUPERINTENDENT OF POLICE Vs. STATE OF ASSAM REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT OF ASSAM
January 20, 2012
UMESH CHANDRA TIWARI, S/O LATE BALESWAR TIWARI Vs. STATE OF ASSAM
May 4, 2012
UNION OF INDIA Vs. SURENDRA NATH DEURI
July 26, 2012
UNION OF INDIA Vs. PARAMANI MARAK
February 24, 2012
UNION OF INDIA Vs. RAMASHANKAR GUPTA
June 28, 2012
UNION OF INDIA Vs. IRFAN ALI
January 3, 2012
UNION OF INDIA Vs. AMAR KUMAR SINGH
February 1, 2012
UNION OF INDIA Vs. PI LALBIAKZAMI
April 21, 2012
UNION OF INDIA Vs. JAGADISH DAS
January 11, 2012
UNION OF INDIA Vs. RAJ KARAN JAIN
January 5, 2012
UNION OF INDIA Vs. MADHURYA KUMAR GOGOI
December 21, 2012
UNION OF INDIA Vs. ANUPAM MAZUMDER
January 4, 2012
UNION OF INDIA Vs. SAILENDRA KUMAR SINGH
December 14, 2012
UNION OF INDIA Vs. J.TARIANG
August 29, 2012
UNION OF INDIA Vs. SAJEDA BIBI (MUSSTT.)
December 19, 2012
UNION OF INDIA Vs. KRIPESH CHANDRA ROY
August 23, 2012
UNION OF INDIA Vs. BIPLAB ROY CHOUDHURY
September 7, 2012
UNION OF INDIA Vs. MANAB DEKA
February 2, 2012
UNION OF INDIA Vs. KAMAKHYA COSMETICS & PHARMACEUTICAL PVT. LTD.
July 25, 2012
UNION OF INDIA & ORS. Vs. S. RENGARAJAN
October 19, 2012
UNION OF INDIA AND ORS. Vs. NAIB SUBENDER DIJENDRA PATHAK AND ORS.
May 25, 2012
UNION OF INDIA AND ORS. Vs. M/S. SHREE SHUBHAM SYNDICATE AND ORS.
November 8, 2012
UNION OF INDIA THROUGH THE SECY MINISTRY OF DEFENCE SOUTH BLOCK, NEW DELHI Vs. AMIR CHAND PATHANIA
April 26, 2012
UNITED INDIA INSURANCE CO LTD Vs. LALPARTLINGI W/O KULHROSIAMA
September 25, 2012
UNITED INDIA INSURANCE CO LTD Vs. MAHANTA NAMASUDRA
September 28, 2012
UNITED INDIA INSURANCE CO LTD Vs. BHUBAN DAS
September 28, 2012
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. VANLALMANI & ANR.
February 28, 2012
UNITED INDIA INSURANCE CO. LTD. Vs. PARESH SAIKIA
September 28, 2012
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. AIMONA KHATUN AND ORS.
September 28, 2012
UNITED INDIA INSURANCE CO.LTD. Vs. JASMINA KHATUN
June 13, 2012
UNITED INDIA INSURANCE COM-PANY LTD Vs. UMA KALAI
July 7, 2012
UNITED INDIA INSURANCE COM-PANY LTD. Vs. HABIBUR RAHMAN
February 28, 2012
UNITED INDIA INSURANCE COMPANY LTD Vs. HABIBUR RAHMAN AND ANR
September 28, 2012
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. BHOGADA BORA BURAGOHAIN AND ORS.
September 28, 2012
UNIVERSAL ENTERPRISE Vs. STATE OF ASSAM
August 24, 2012
UNIVERSAL PIPES (P.) LTD Vs. STATE OF ASSAM
August 22, 2012
URBAN DEVELOPMENT CO-OPERATIVE BANK LTD Vs. UNION OF INDIA
January 25, 2012
UTKAL GALVANIZERS LTD Vs. STATE OF ARUNACHAL PRADESH
September 7, 2012
UTPAL DEBBARMA Vs. STATE OF TRIPURA
July 20, 2012
UTPAL ROY BARMAN Vs. KIRITI ROY BARMAN
March 15, 2012
UTPAL SUTRADHAR SON OF LATE DINABANDHU SUTRADHAR Vs. UNION OF INDIA REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA
March 26, 2012
UTTAM KUMAR SAHA Vs. HARADHAN SAHA
December 19, 2012
UTTAM KUMAR SUREKA Vs. STATE OF ASSAM
August 3, 2012
V T ZHIMOMI Vs. CHEMET CHEMICALS PVT LTD
September 5, 2012
VABEIKI PACHORANA Vs. STATE OF MIZORAM
November 27, 2012
VANLALAUVA Vs. STATE OF MIZORAM
March 3, 2012
VIJAY KUMAR SHARMA Vs. BULBUL SHARMA
May 29, 2012
VISHAL AGARWAL Vs. STATE OF ASSAM
March 6, 2012
VOLTAS LIMITED Vs. STATE OF TRIPURA
September 3, 2012
W RABI SINGH Vs. STATE OF MANIPUR
January 30, 2012
WAJED ALI Vs. STATE OF ASSAM
June 5, 2012
WAJED ALI Vs. STATE OF ASSAM
January 5, 2012
WANGJAM TOMBI DEVI Vs. STATE OF MANIPUR
July 25, 2012
WHITE ALI Vs. STATE OF ASSAM
February 23, 2012
WORKMAN OF THANAI TEA ESTATE Vs. MANAGEMENT OF THANAI TEA ESTATE
June 20, 2012
WORKMEN OF HALMIRA TEA ESTATE Vs. MANAGEMENT OF HALMIRA TEA ESTATE
June 8, 2012
WORKMEN OF HEELEAKAH TEA ESTATE Vs. MANAGEMENT OF HEELEAKAH TEA ESTATE
June 15, 2012
YOTU LOMDIK Vs. STATE OF ARUNACHAL PRADESH & ORS.
August 23, 2012
ZAKIR HUSSAIN Vs. THE STATE OF ASSAM
June 5, 2012
ZARZOLIANA Vs. STATE OF MIZORAM
November 2, 2012
ZIL HAQUE @ ZEL Vs. STATE OF ASSAM
April 20, 2012
ZINNAH MANDAL Vs. STATE OF MEGHALAYA
September 5, 2012
ZOREMTHANGA, S/O H VANLALAUVA Vs. W THANTHIANGA, S/O CHINHLEIA
September 25, 2012