Case Index

Title
Date
LILY PATRA Vs. STATE OF ORISSA
December 14, 2012
Abhay Kumar Ojha Vs. State of Orissa
February 15, 2012
Absalam Paik Vs. Collector and District Magistrate, Gajapati
April 11, 2012
ADHUNIK METALIKS LTD Vs. WESTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD
March 14, 2012
ADWAITA CHARAN HOTA Vs. BHUBANESWAR DEVELOPMENT AUTHORITY
October 9, 2012
Ahalya Behera Vs. Inspector General of Police, Cuttack
July 6, 2012
AJAY KU. PATTNAIK Vs. STATE OF ORISSA
January 16, 2012
AKHAYA KU DASH Vs. LAXMI PRIYA PRADHAN @ DASH
June 20, 2012
AKHAYA KUMAR SAHU Vs. SITARANI SAHU @ SARAMA DAS
November 6, 2012
AKHIL BHARATIYA PARYABARAN EWAM GRAMIN VIKAS SASTAN Vs. COMMISSIONER, BHUBANESWAR MUNICIPAL CORPORATION
January 16, 2012
AKHILA DEHURY Vs. STATE OF ORISSA
March 22, 2012
Akshaya Kumar Satpathy Vs. Union of India and four
January 3, 2012
AKSHYA KUMAR SAHOO Vs. STATE OF ORISSA
August 1, 2012
Alaka Behera Vs. State of Orissa
January 16, 2012
Alekha Pradhan Vs. State of Orissa
August 7, 2012
ALL INDIA NETWORKS WELFARE TRUST Vs. SUPERINTENDENT OF POLICE
December 12, 2012
ALL ORISSA BUS OWNERS ASSOCIATION Vs. ORISSA STATE ROAD TRANSPORT CORPORATION
May 3, 2012
All Orissa Contractors Association, Bhubaneswar Vs. State of Odisha
July 6, 2012
AMARSINGH JAIN Vs. STATE OF ORISSA
July 24, 2012
AMBIKESH MOHAPATRA Vs. LAXMIPRIYA MANNA
October 17, 2012
AMIT KUMAR MISHRA Vs. MEDICAL COUNCIL OF INDIA
October 19, 2012
ANANDA CHANDRA BARIK Vs. STATE OF ORISSA
April 25, 2012
ANANDARAM SUNANI Vs. STATE OF ORISSA
November 30, 2012
ANATHA BANDHU MANDAL Vs. STATE OF ORISSA
June 20, 2012
ANJANA PARIDA Vs. SANMATI SINGH
August 14, 2012
Annapurna Tripathy Vs. Sri Prafulla Ku. Panigrahi
January 30, 2012
ANTARYAMI ACHARYA Vs. ODISHA UNIVERSITY OF AGRICULTURE & TECHNOLOGY
April 12, 2012
APARNA DHIRSINGH Vs. PRAVAKAR SATPATHY
May 8, 2012
Apsar Alii Khan Vs. Saida Begum
June 20, 2012
ARATI BARIK W/O SIBA PRASAD BARIK Vs. HARISH CHANDRA BARIK
January 19, 2012
ARDHA MANDANGI Vs. STATE OF ORISSA
August 17, 2012
ARSS INFRASTRUCTURE PROJECTS LTD Vs. RAIL VIKAS NIGAM LIMITED
November 12, 2012
Arsu Murmu Vs. State of Orissa
May 15, 2012
ARUN KUMAR BUDHIA Vs. STATE OF ORISSA
October 5, 2012
ARUN KUMAR PANDA Vs. STATE OF ORISSA AND OTHERS
September 21, 2012
ARUN PANDA Vs. BANSHIDHAR MISHRA
April 9, 2012
ARUNODAYA SWAIN Vs. STATE OF ODISHA
July 3, 2012
ASHA MOHARANA Vs. PRASANNA KU SAHOO
August 31, 2012
ASHIRBAD NURSING HOME Vs. STATE OF ORISSA
July 6, 2012
ASHOK KUMAR MISHRA Vs. STATE OF ORISSA
November 6, 2012
ASHOK KUMAR MISHRA Vs. STATE OF ORISSA
March 14, 2012
ASIAN SCHOOL OF BUSINESS MANAGEMENT TRUST Vs. ORISSA POWER TRANSMISSION CORPORATION LTD.
November 7, 2012
Asish Kumar Nayak Vs. State of Orissa
January 4, 2012
ASSESSING OFFICER-CUMEXECUTIVE ENGINEER (ELECT ), NESCO, BARIPADA Vs. APPELLATE AUTHORITY-CUMDY ELECTRICALINSPECTOR (T & D) BALASORE
November 23, 2012
Aswin Kumar Das Vs. Chief Executive Officer, NESCO Ltd.
March 15, 2012
Babula Gomango Vs. State of Orissa
July 17, 2012
BAICHANDRA MAJHI Vs. STATE OF ORISSA
January 19, 2012
BAIRAGI CHARAN NAYAK Vs. STATE OF ORISSA
September 24, 2012
BALABHADRA DEHURY Vs. STATE OF ORISSA
November 22, 2012
BALABHADRA NAYAK Vs. STATE OF ORISSA
December 18, 2012
BALAKRISHNA SANDHA Vs. UNION OF INDIA
October 3, 2012
BALASORE ALLOYS LIMITED Vs. NORTH EASTERN ELECTRICITY SUPPLY
August 24, 2012
Bamia Ho @ Sayan Vs. State of Orissa
August 2, 2012
Banaja Jena Vs. Gouranga Charan Biswal
March 3, 2012
BANALATA DASH Vs. STATE OF ORISSA
January 13, 2012
BANAMALI MALLICK Vs. SUB-COLLECTOR, KEONJHAR
March 7, 2012
BANDANA MISHRA Vs. JYOTIRANJAN MISHRA
March 27, 2012
BANKA BIHARI MOHAPATRA Vs. GITAGOBINDA PATRA
October 16, 2012
Bansidhar Sahli Vs. State of Orissa
March 28, 2012
BAPUJI FUELS Vs. INDIAN OIL CORPORATION LTD
January 17, 2012
BASANT KUMAR BEHERA Vs. CHANDINI BEHERA
November 12, 2012
BASANTA KUMAR Vs. VICE CHANCELLOR
October 12, 2012
Basanta Kumar Bhola Vs. State of Orissa
January 2, 2012
BASANTA KUMAR PADHI Vs. COLLECTOR-CUM-DISTRICT MAGISTRATE, SAMBALPUR
January 11, 2012
Basanti Sahoo Vs. Member, Board of Revenue, Orissa, Cuttack
June 27, 2012
BASUDEB RATH Vs. STATE OF ORISSA
August 16, 2012
BATAKRISHNA SATAPATHY Vs. STATE OF ORISSA
July 13, 2012
BENUDHAR PADHAN S/O. GAINU PADHAN Vs. MADAN DHARUA
November 5, 2012
BHAGABAN MALLIK Vs. KRISHNA KUMAR SHARMA
August 17, 2012
BHAGABAN SAHU Vs. MAYA SAHU
September 13, 2012
BHAGABAT SAHU Vs. STATE OF ORISSA
September 21, 2012
BHAGIRATHI JENA Vs. STATE OF ORISSA
July 16, 2012
Bhaiga Pradhan @ Pahan Vs. Authorised Officer-cum-Divisional Forest Officer, Berhampur Forest Division, Berhampur
March 21, 2012
Bhakta Hari Mohanty Vs. Bishnu Charan Swain
November 14, 2012
BHANUMANI SAHU Vs. STATE OF ORISSA
September 21, 2012
Bharat Bihari Mishra Vs. State of Orissa
June 28, 2012
BHARAT PETROLEUM CORPORATION LTD Vs. SALES TAX OFFICER
March 16, 2012
Bharati Pradhan Vs. State of Orissa
September 13, 2012
BHOJA RAJ PARIJA Vs. STATE OF ORISSA AND OTHERS
September 20, 2012
Bholanath Rout Vs. State of Orissa
November 12, 2012
Bhramara Swain Vs. State of Orissa
February 29, 2012
BHRAMARABAR DAS Vs. STATE OF ORISSA
March 28, 2012
BHRAMARBAR BARIK Vs. STATE OF ORISSA
May 3, 2012
BHUBANESWAR Vs. STATE OF ODISHA & ORS.
July 6, 2012
BHUSAN POWER & STEEL LIMITED Vs. STATE OF ORISSA
October 19, 2012
BIBEKA SAHOO Vs. JEMAMANI ROUL
October 3, 2012
BIBHUTI BHUSAN SWAIN Vs. KHIROD CHANDRA SWAIN
April 23, 2012
Bibudhendra Misra Vs. Board of Revenue
January 24, 2012
BIDYADHAR BEHERA Vs. ORISSA STATE ROAD TRANSPORT CORPN.
February 24, 2012
Bidyadhar Roul Vs. State of Orissa
April 20, 2012
BIGHNESWAR SATAPATHY Vs. STATE OF ORISSA
August 1, 2012
BIJAY KUMAR PANI Vs. BINITA PANI
April 17, 2012
Bijayeeni Mallik Vs. State of Orissa
January 25, 2012
BIJITENDRIYA PRADHAN Vs. STATE OF ODISHA
August 14, 2012
BIJU PATNAIK UNIVERSITY OF TECHNOLOGY Vs. C V RAMAN COLLEGE
May 18, 2012
Bikash Chandra Badu Vs. Surabala Bohidar
April 19, 2012
BIKASH CHANDRA NAIK Vs. GENERAL MANAGER, MARKETING CORPORATE
November 16, 2012
BILSI MURMU Vs. STATE OF ORISSA
January 4, 2012
Binapani Pattanaik Vs. State of Orissa
February 23, 2012
BINAYAK ACHARYA Vs. INDIAN OIL CORPORATION LTD
August 31, 2012
BINAYAK FOOD PRODUCTS Vs. FOOD CORPORATION OF INDIA
March 3, 2012
BINOD AGARWAL Vs. PRADEEP KUMAR AGARWAL
January 30, 2012
BINODINI DAS Vs. STATE OF ORISSA
February 7, 2012
BIPIN BIHARI PANDA Vs. STATE OF ORISSA
February 2, 2012
Bipin Kumar Bhanja and Lalit Bhanja Vs. State of Orissa
April 12, 2012
BIRABAR SETHI ALIAS BIRENDRA SETHI Vs. STATE OF ORISSA
June 27, 2012
BIRANCHI NARAYAN MOHAPATRA Vs. STATE OF ODISHA
November 20, 2012
BIRENDRA KUMAR NAYAK Vs. STATE OF ORISSA
December 3, 2012
Bisu Majhi @ Hansdah Vs. State of Orissa
January 6, 2012
BISUNU MUNDA Vs. STATE OF ORISSA
September 6, 2012
Biswajit Khandai Vs. State of Orissa
June 27, 2012
BISWAJIT MOHAPATRA Vs. STATE OF ORISSA AND OTHERS
September 20, 2012
BISWAMBHAR BEHERA Vs. STATE OF ORISSA
January 18, 2012
Biswanath Senapati Vs. Chief Executive Officer, Central Electricity Supply Utility, Bhubaneswar
December 14, 2012
BOARD OF MANAGEMENT OD THE BONAI REGIONAL CO OPERATIVE MARKETING SOCIETY LTD Vs. PREMANANDA SAHOO
March 29, 2012
Board of Secondary Education, Orissa Vs. Managing Committee, Hemachandra Simanta Sanskrit Bidyapitha, Dist-Balasore
January 18, 2012
BODHIRAM SETHY Vs. TAHASILDAR DHARMASALA
January 24, 2012
Braja Behera Vs. State of Orissa
December 11, 2012
BRAJA KISHORE PANDA Vs. STATE OF ORISSA
February 15, 2012
BRAJA KISHORE SAHOO Vs. STATE
January 18, 2012
Braja Kishore Sahoo Vs. State of Orissa
April 19, 2012
BRAJABANDHU NATH Vs. STATE OF ORISSA
September 7, 2012
BRAJABANDHU NAYAK Vs. STATE OF ORISSA
August 31, 2012
BRAMHANI INDUSTRIAL TRAINING CENTRE Vs. STATE OF ORISSA
September 5, 2012
BRUNDABAN PRADHAN Vs. ORISSA STATE BAR COUNCIL
October 8, 2012
BUDHAN MAJHI Vs. STATE OF ORISSA
January 9, 2012
Bulu @ Debabrata Khatua Vs. State of Orissa
July 25, 2012
Bunty @ Ayushman Purohit Vs. State of Orissa
December 17, 2012
C V RAMAN COLLEGE Vs. STATE OF ORISSA
January 17, 2012
Capital Bar Association, Bhubaneswar Vs. State of Odisha
December 14, 2012
Catholic Church, represented by Bishop Thomas Thiruthclil Vs. Basia Marandi and six
March 23, 2012
Chairman, Central Counselling Board National Institute of Technology, Rourkela Vs. Pritam bag
October 15, 2012
CHAIRMAN, ORISSA JOINT ENTRANCE EXAMINATION-2010 Vs. AJAY BINAY INSTITUTE OF TECHNOLOGY-PILOO MODY COLLEGE OF ARCHITECTURE
January 31, 2012
CHAIRMAN-CUM-MANAGING DIRECTOR Vs. BHABANI PRASAD DASH
October 8, 2012
CHAITANYA PRADHAN Vs. STATE OF ORISSA
July 20, 2012
Chakradhar Sahu Vs. Jagu Nayak
January 11, 2012
CHANDRA KANTA BEHERA Vs. STATE OF ORISSA
July 10, 2012
Chandramani Behera Vs. Sunali Rautray
February 15, 2012
CHANDRAMANI PRADHAN Vs. STATE OF ORISSA
September 7, 2012
CHARAN PAL JINDAL Vs. L N METALICS
November 9, 2012
CHARAN PRATAP @ KANISHKA Vs. UNION OF INDIA
February 14, 2012
CHARIDESH KRUSHAK SURAKHYA SANGHA Vs. STATE OF ORISSA
August 22, 2012
Chaudhury Susil Chandra Das Vs. Branch Manager, State Bank of India, Tikhiri Branch, Kendrapara
September 13, 2012
CHELLI DAMODAR DASU NAIDU Vs. B.D.O.-CUM-ELECTION OFFICER
October 19, 2012
CHHATISH @ CHHAKADI BEHERA Vs. STATE OF ORISSA
January 17, 2012
CHIEF EXECUTIVE OFFICER-CUMCOMMISSIONER, CUTTACK MUNICIPAL CORPN Vs. ATUL KUMAR BARIK
April 2, 2012
Chief Regional Manager (Retail) Hindustan Petroleum Corporation Ltd. Orissa Vs. Banamali Mishra
January 30, 2012
Classic Air Products, represented through its Partner Md.Abid Vs. Managing Director, Western Electricity Supply Company of Odisha Ltd.
April 27, 2012
COAL MINES OFFICER'S ASSOCIATION Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
October 8, 2012
D M , NEW INDIA ASSURANCE CO LTD Vs. PRATAP BISWAL
August 24, 2012
DAITARI SHUKLA Vs. STATE OF ORISSA
February 8, 2012
Dakshin Dinajpur B.Ed.College Vs. Regional Director, Eastern Regional Committee National Council for Teacher Education, Bhubaneswar
December 19, 2012
DALLY @ DIPTI @ DIPTIMAYEE SWAIN Vs. STATE OF ODISHA
July 4, 2012
DAMODAR MEHER Vs. STATE OF ORISSA
August 24, 2012
DAMODAR MISHRA Vs. STATE OF ORISSA
March 30, 2012
Damodar Mohapatra Vs. Union of India
January 25, 2012
DAMODAR NANDA Vs. G M CENTRAL BANK OF INDIA
March 22, 2012
DANARDAN MOHAPATRA Vs. PITAMBAR JENA
June 27, 2012
Dandapani Pradhan Vs. State of Orissa
July 9, 2012
DASMAT MARANDI @ NANDU Vs. STATE OF ORISSA
April 16, 2012
Davian Parents Association, Bhubaneswar Vs. State of Orissa
April 18, 2012
Dayanidhi Rout Vs. State
January 24, 2012
DEAN & PRINCIPAL, M.K.C.G.MEDICAL COLLEGE AND HOSPITAL Vs. BIJAY KUMAR PATNAIK
November 14, 2012
DEBEN @ DEBENDRA MUNDA Vs. STATE OF ORISSA
August 31, 2012
Debendra Kumar Sahoo Vs. Superintending Engineer-cum-Authorised Officer, Balasore Electricity Circle, Balasore
February 8, 2012
DEBENDRA MOHAN SATPATHY Vs. STATE OF ORISSA
April 3, 2012
DEBENDRA SIDU Vs. STATE OF ORISSA
April 17, 2012
Debi Charan Sunani Vs. State of Orissa
April 12, 2012
DEBI PRASAD ACHARYA Vs. STATE OF ORISSA
February 24, 2012
Debi Prasad Mohanty Vs. State of Orissa
May 8, 2012
DHANESWAR PRADHAN Vs. STATE OF ODISHA
June 26, 2012
Dharmaraj Sahu Vs. State of Orissa
April 9, 2012
DHOBEI SAHOO Vs. STATE OF ORISSA
March 28, 2012
DHRUBA CHARAN BEHERA Vs. STATE OF ORISSA
November 21, 2012
DHRUBA CHARAN JENA Vs. STATE OF ORISSA
September 17, 2012
DHRUBA CHARAN PANDA Vs. STATE OF ORISSA
January 11, 2012
DILLIP KUMAR MOHANTY Vs. STATE OF ODISHA
November 12, 2012
DILLIP KUMAR MOHAPATRA Vs. STATE OF ORISSA
December 20, 2012
DILLIP KUMAR PATTANAIK Vs. BIMAL KISHORE MOHAPATRA AND ANR
November 12, 2012
Dillip Kumar Pradhan Vs. Director General and Inspector General of Police, Orissa
March 21, 2012
DILLIP KUMAR SAHOO Vs. MALATI ROUT
December 14, 2012
DIPALI CHAND Vs. CHAIRMAN, OPSC
June 26, 2012
DIRECTOR OF MEDICAL EDUCATION AND TRAINING Vs. ACHARYA HARIHAR AUXILIARY NURSING MIDWIFERY TRAINING SCHOOL
January 25, 2012
DIVISIONAL MANAGER Vs. MONALITA MAHARANA
December 19, 2012
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. NARASINGHA MOHANTA
January 19, 2012
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. RABI DAS
July 20, 2012
DR. ABHAY KUMAR OJHA Vs. STATE OF ODISHA
April 11, 2012
DR. BIKASH CHANDRA NANDA Vs. STATE OF ODISHA
February 15, 2012
DR. SUNIL KUMAR KAR Vs. STATE OF ODISHA
November 22, 2012
DR. SUSANTA KUMAR BEHERA Vs. STATE OF ORISSA
September 24, 2012
DURGA BAI SAHU Vs. STATE OF ODISHA
October 19, 2012
DURGA PRASANNA CHOUDHURY Vs. STATE OF ORISSA
February 17, 2012
Durjyodhan Jena Vs. State Of Orissa
September 25, 2012
DURYODHAN LENKA Vs. CHAIRMAN, BOARD OF DIRECTORS
March 6, 2012
DURYODHAN LENKA Vs. CHAIRMAN, BOARD OF DIRECTORS, KALINGA GRAMYA BANK & ORS.
March 3, 2012
Duryodhan Singh Vs. Sub-Collector, Panposh, Rourkela
March 7, 2012
Dusasan Biswal Vs. State of Orissa
March 21, 2012
DUSMANTA KISHORE SWAIN Vs. CUTTACK DEVELOPMENT AUTHORITY
November 9, 2012
DWARSUNI FILLING STATION Vs. INDIAL OIL CORPORATION LTD
October 16, 2012
EASTERN INDIA CONTAINERS PVT LTD Vs. UNION OF INDIA
May 16, 2012
Elley Pattnaik Vs. State of Orissa
April 10, 2012
ESSEL MINING AND INDUSTRIES LTD Vs. PRAVAKAR MAHAKUD
April 18, 2012
EXECUTIVE ENGINEER Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 13, 2012
EXECUTIVE ENGINEER Vs. OMBUDSMAN-II, (ELECTRICITY),BHUBANESWAR
December 4, 2012
EXECUTIVE ENGINEER Vs. REGIONAL PROVIDENT FUND COMMISSIONER
December 13, 2012
EXECUTIVE ENGINEER, N H DIVISION KEONJHAR Vs. GOKUL CHANDRA KANUNGO
April 18, 2012
Fakir Charan Singh Vs. State of Orissa
October 18, 2012
FAKIRA SANTA Vs. STATE OF ORISSA
January 30, 2012
FALCON REAL ESTATE PVT LTD Vs. JANAK KUMARI DEVI
November 27, 2012
FATIMA BEGUM Vs. USMAN MOHAMMAD & ORS.
August 28, 2012
G NAGESWAR PATRA Vs. ADDITIONAL SECRETARY TO GOVERNMENTN THE FOOD SUPPLIES AND CONSUMER WELFARE DEPARTMENT ORISSA
March 3, 2012
G.B. Dhyan Chandra College Vs. State of Orissa
February 17, 2012
G.E.T. POWER PRIVATE LIMITED Vs. STATE OF ODISHA
February 15, 2012
GAGAN BIHARI MAHALA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR,ORISSA FOREST DEVELOPMENT CORPN LTD
February 29, 2012
GANGADHAR MUDULI Vs. MAGUNI MOHANTY
January 10, 2012
GANGADHAR PRADHAN Vs. RASHMIBALA PRADHAN
May 18, 2012
Gayadhar Malik Vs. Hrushikesha Malik
August 22, 2012
Geetanjali Devi Vs. State of Orissa
July 9, 2012
Geetarani Mohanty Vs. State Pollution Control Board, Odisha
August 18, 2012
General Manager, South Eastern Railway Vs. Swarnalata Lenka
June 20, 2012
GENERAL SECURITY & INFORMATION SERVICES LTD. Vs. CHIEF ROLLING STOCK ENGINEER OF EAST COAST RAILWAY ADMINISTRATION,BBSR
February 29, 2012
GHANASHYAM PATRA Vs. UNION OF INDIA
December 14, 2012
Ghanashyam Pradhan Vs. Ram Pratap Khenria
April 10, 2012
Giridhari Mishra Vs. State of Odisha
November 16, 2012
Gobinda Chandra Swain Vs. State of Orissa and three
February 23, 2012
GOKUL CHANDRA DAS Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
November 12, 2012
Gokulananda Bej Vs. State of Orissa
October 4, 2012
Golekha Chandra Sahoo Vs. Choudhury Kedarnath Mishra
May 15, 2012
Gopal Tandi Vs. State of Orissa
September 21, 2012
GOURA CHANDRA PADHY Vs. SURYANARAYAN PUNDIT
January 24, 2012
GOVERNING BODY Vs. VICE CHANCELLOR
September 21, 2012
GOVERNING BODY OF KAPTIPADA COLLEGE,KAPTIPADA Vs. STATE OF ORISSA
March 7, 2012
GOVERNING BODY OF RATANPUR SCIENCE DEGREE COLLEGE, PURI Vs. STATE OF ORISSA
February 14, 2012
Govinda Charan Barik Vs. Suryakanta Barik
August 8, 2012
GUJEL ASANTULU Vs. STATE OF ORISSA
May 7, 2012
GURU MUDULI Vs. STATE OF ORISSA
April 11, 2012
GURUDEV SINGH Vs. STATE OF ORISSA
July 6, 2012
GYANENDRA KUMAR TRIPATHY Vs. BHAGIRATHI BADAJENA
April 18, 2012
H M CONSTRUCTION Vs. STATE OF ORISSA
September 3, 2012
Hanu Sandha @ Gajendra Ghasi @ Gajendra Vs. State of Orissa
January 30, 2012
HANUMAN OXYGEN P LTD Vs. REGIONAL PEOVIDENT FUND COMMISSIONER
March 2, 2012
HARAMANI SING Vs. STATE ELECTION COMMISSIONER ORISSA
February 3, 2012
HARIHAR SANBAD Vs. JALESWAR PANIGRAHI & ANR.
March 30, 2012
Haripriya Dash Vs. State of Orissa
March 12, 2012
Hata Swain (dead) his legal heir Ramesh Ch.Swain Vs. State of Orissa through the Secretary to the General Administration Department
June 27, 2012
HAWKINS COOKERS LTD Vs. JAGANNATH TRADERS
December 14, 2012
HAZUN BIBI Vs. DHRUBA CHARAN MOHANTY
February 8, 2012
HEDU @ RAJU SANDIL Vs. STATE OF ORISSA
March 27, 2012
HEMANTA KUMAR MISHRA Vs. STATE OF ORISSA
December 6, 2012
HEMANTA KUMAR NAYAK Vs. DEPUTY GENERAL MANAGER (OPERATIONS)
July 31, 2012
Hemanta Kumar Patra Vs. State of Orissa
February 27, 2012
HIMANSU SEKHAR PANDA Vs. ORISSA STATE FINANCIAL CORPORATION
March 16, 2012
HINDUSTAN CONSTRUCTION COMPANY LTD Vs. STATE OF ORISSA
August 24, 2012
HOTEL HANS COCO PALMS Vs. MILAN DAS
September 25, 2012
INDIAN RARE EARTHS LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
July 4, 2012
INDRAMANI BISWAL Vs. STATE OF ORISSA
September 25, 2012
INDUSIND BANK LTD Vs. PRINCIPAL SECY TO GOVT FINANCE DEPARTMENT GOVT OF ODISHA
March 12, 2012
INDUSTRIAL INCUBATORS PVT LTD Vs. WATERBASE LTD
July 5, 2012
INSTITUTE OF PHARMACEUTICALS SCIENCE AND TECHNOLOGY Vs. PHARMACY COUNCIL OF INDIA
August 8, 2012
INTERNATIONAL INSTITUTE OF REHABILITATION SCIENCES & RESEARCH Vs. STATE OF ORISSA
May 8, 2012
JADHUNATH PRADHAN Vs. STATE OF ODISHA
June 29, 2012
Jagadish Prasad Naik Vs. State of Orissa
March 27, 2012
Jagannath Mishra Vs. Vice-Chairman, Cuttack Development Authority
October 9, 2012
JAGYAN SAHU @ JANNESWAR SAHU Vs. NITYANANDA BARAI
February 1, 2012
Jaiswal Plastic Tubes Ltd. Vs. State of Orissa
November 16, 2012
Jamini Krishna Pattnaik Vs. State of Orissa
April 25, 2012
JANAKARA PATRA Vs. UNION OF INDIA
February 10, 2012
JANMAJAYA BHOI Vs. STATE OF ORISSA
August 16, 2012
JAYANTI PATHAGAR, NUAPADA Vs. GOVERNMENT OF ORRISSA
February 10, 2012
JAYARAM SAHOO ALIAS BEHERA Vs. BANAMALI SAHOO
August 3, 2012
Jayashri Singh Vs. State of Orissa
November 14, 2012
JHILIPRAVA BEHERA Vs. BHARATI BEHERA
December 21, 2012
JHUBA LAKRA Vs. STATE OF ORISSA
February 8, 2012
Jiban Das Vs. Dharanidhar Rout
November 23, 2012
JINDAL STAINLESS LTD Vs. STATE OF ORISSA
August 7, 2012
JITENDRA NARAYAN MISHRA Vs. URDUNA SERVICE COOPERATIVE SOCIETY LTD
August 31, 2012
JITINDRANATH DAS Vs. STATE OF ORISSA
October 18, 2012
JOHN HARIHAR DAS @ HARIHAR DAS Vs. ROSALYN SANTIAGO @ ROSALYN DAS
November 6, 2012
Jyosnamayee Bhanja, W/o Late Baikuntha Charan Bhanja Resident of Badambadi, P.O. Arunodaya Market, P.S. Madhupatna, Cuttack Vs. State of Odisha
May 7, 2012
JYOTIRMAYEE PRADHAN Vs. STATE OF ORISSA
July 6, 2012
JYOTSNA THANAPATI Vs. UNION OF INDIA
August 6, 2012
K. J. ISPAT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
May 8, 2012
K.NAGAMANI Vs. K.RAJESWARI
December 14, 2012
K.P. GRANITE INDUSTRIES Vs. STATE OF ORISSA
December 4, 2012
KABIRAJ SETHI Vs. UNION OF INDIA
August 21, 2012
Kabita Sahoo Vs. Dhirendra Beje
January 4, 2012
KAILASH CHANDRA JENA Vs. KUTABUDDIN
March 16, 2012
Kalandi Jena Vs. Basanti Sethi
February 13, 2012
KALI @ RADHAKANTA DAS ADHIKARI Vs. STATE OF ORISSA
July 24, 2012
Kalinga Institute of Medical Sciences Vs. Board of Governors, Medical Council of India
November 30, 2012
Kalpana Glass Fibre Pvt. Vs. State of Orissa
August 22, 2012
Kamalakanta Parida Vs. Saroj Badan Parida
October 9, 2012
KAMINI GURU Vs. TRILOCHAN GURU
June 20, 2012
Kanhu Charan Vs. State of Orissa
May 1, 2012
KANHU CHARAN LENKA Vs. UDAYANATH NAYAK
November 9, 2012
KAPILESWAR SAHU Vs. STATE OF ORISSA
January 10, 2012
KARTAR SINGH Vs. STEEL AUTHORITY OF INDIA LTD
January 25, 2012
KARTIK CHANDRA BEHERA Vs. STATE OF ORISSA
December 14, 2012
KEONJHAR INDUSTRIAL FEDERATION Vs. STATE OF ORISSA
December 20, 2012
KEONJHAR NAVANIRMANA PARISHADAS Vs. STATE OF ORISSA
March 30, 2012
Keshar Ahmad Khan Vs. Ramkinkar Singh Deo
December 13, 2012
KHAGESWAR SUNANI Vs. STATE OF ORISSA
March 3, 2012
KHALLI SAHU Vs. STATE OF ORISSA
May 17, 2012
KHEDA @ BAISAKHU CHARDIA Vs. STATE OF ORISSA
March 19, 2012
KHURDA CENTRAL CO-OPERATIVE Vs. PRESIDING OFFICER, LABOUR COURT BHUBANESWAR
March 3, 2012
KIRAN KUMAR Vs. PRAVEENA SAMAL
March 21, 2012
KIRANBALA ROUT Vs. RASNAMAYEE ROY
December 6, 2012
KISHORE KUMAR AGARWAL Vs. PARADEEP PHOSPHATES PVT. LTD
November 21, 2012
KONARK CYLINDERS AND CONTAINERS PVT LTD Vs. SURESH GANGADAS BHAI PATEL
August 23, 2012
KRISHNA DAS Vs. STATE OF ORISSA
February 10, 2012
KRUSHNA CHANDRA ROUT & ANR. Vs. NAUSAD AHAMAD & ANR.
July 6, 2012
KRUSHNA MOHANTY Vs. STATE OF ORISSA
March 29, 2012
KUMARI ROJALLIN NAYAK Vs. STATE OF ORISSA
July 30, 2012
KUMUDINI DEVI Vs. STATE OF ORISSA
April 27, 2012
KUNJ PARIDA Vs. STATE OF ORISSA
March 13, 2012
Kunjabihari Sahu Vs. State of Orissa
May 9, 2012
LABA GOUDA Vs. STATE OF ORISSA
May 9, 2012
LABANYA @ JADUBALA PATRO Vs. STATE OF ORISSA
August 30, 2012
LALIT BERIWALA Vs. STATE OF ORISSA
November 30, 2012
lalit Mohan Panda Vs. State of Orissa
November 6, 2012
LAXMAN PRADHAN Vs. SHEW BAI
February 16, 2012
LAXMAN SENAPATI Vs. HARI SENAPATI
December 5, 2012
LAXMAN TUDU, S/O BANAMALI TUDU Vs. STATE OF ORISSA
June 29, 2012
Laxmi Charan Patra, aged about 32 years, S/o. Shyam Sundar Patra, At: Jiura, Via: Pattapur, P.O. Gangapur, P.S. Pattapur, Dist: Ganjam Vs. State of Orissa
March 27, 2012
LAXMI PRIYA SAHOO Vs. DIVISIONAL MANAGER
January 2, 2012
Laxmidhar Girls High School Vs. State of Orissa
May 9, 2012
Laxmidhar Pradhan Vs. State of Orissa
January 30, 2012
LAXMIDHAR SWAIN Vs. STATE OF ORISSA
February 24, 2012
Laxmipriya Mistri Vs. Padmolochan Rana
November 30, 2012
LAXMIPRIYA TRIPATHY Vs. STATE OF ORISSA
February 17, 2012
Lingaraj Rice Mill Vs. State Bank of India, Sambalpur
September 20, 2012
Lingaraj Sahoo Vs. Lingaraj Senapati
May 15, 2012
LIYAKATA ALI KHAN Vs. USMAN KHAN
August 31, 2012
M. Lokanath Patro Vs. State of Odisha
February 7, 2012
M.C. Rao Vs. State Pollution Control Board
May 11, 2012
M/S RANBAXY LABORATORIES LTD Vs. STATE OF ORISSA
March 15, 2012
M/S. AJANTA ADVERTISERS Vs. STATE OF ORISSA
August 24, 2012
M/S. ASHOK LEYLAND FINANCE LTD Vs. SMT. PRADIPTA SAHU
July 25, 2012
M/S. BALASORE ALLOYS LIMITED Vs. NORTH EASTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LIMITED
December 17, 2012
M/S. BALASORE ALLOYS LIMITED Vs. NORTH EASTERN ELECTRICITY SUPPLY COMPANY OF ODISHA LIMITED
November 12, 2012
M/S. DEO MINES AND MINERALS PVT. LTD. Vs. STATE OF ORISSA
April 24, 2012
M/S. INDIAN METALS AND FERRO ALLOYS LTD. Vs. UNION OF INDIA
December 21, 2012
M/S. JAGANNATH PLASTIPACKS LTD. Vs. COLLECTOR, JAGATSINGHPUR
October 16, 2012
M/S. JAGUAR OVERSEAS LIMITED Vs. DEPUTY DIRECTOR OF MINES
May 18, 2012
M/S. JINDAL AND POWER LTD. Vs. TARIFF AUTHORITY FOR MAJOR PORTS
May 16, 2012
M/S. KALEAST BOTTLING PRIVATE LIMITED Vs. STATE OF ORISSA
November 5, 2012
M/S. ORES ENTERPRISERS (P) LTD. REPRESENTED BY ITS DIRECTOR SRI HARBINDER SINGH DENGRA Vs. ORISSA MINING CORPORATION LTD. REPRESENTED BY ITS MANAGER SAROJ RANJAN PATTNAIK
April 17, 2012
M/S. ROSMERTA TECHNOLOGIES PVT LTD Vs. STATE OF ORISSA
September 4, 2012
M/S. TATA SKY LTD., REPRESENTED THROUGH ITS MANAGING DIRECTOR AND CEO Vs. STATE OF ORISSA AND OTHERS
April 24, 2012
MAA LAXMI STEELS PRIVATE LTD Vs. ODISHA ELECTRICITY REGULATORY COMMISSION
October 19, 2012
Maa Tarini Industries Ltd. represented through its Director Hanuman Khedaria, Balanda, Rourkela, Dist. Sundargarh Vs. Member Secretary, State Pollution Control Board, Orissa, Bhubaneswar
January 7, 2012
MAA VAISHNAVI SPONGE L T D Vs. ORISSA MINING CORPORATION
September 24, 2012
MACHHU CHHURA Vs. STATE OF ORISSA
March 19, 2012
MAGHU ALIAS KRUSHNA NAIK Vs. STATE OF ORISSA
June 29, 2012
MAGSIRA BISWAL Vs. STATE OF ORISSA
May 16, 2012
MAHANADI COALFIELDS LTD Vs. STATE OF ORISSA
November 14, 2012
MAHANTA SRI KRUSHNA CHANDRA DAS Vs. RAMA CHANDRA SAHOO
February 8, 2012
MAHESWAR DAS Vs. ARUN KUMAR BEHERA
April 6, 2012
MALDAS HANSDA Vs. STATE OF ORISSA
August 31, 2012
MAMATA DAS Vs. STATE OF ORISSA
May 7, 2012
MAMATA MOHANTY Vs. REGIONAL COMMISSIONER, COAL MINES PROVIDENT FUND
August 22, 2012
MAMI NAIK Vs. DIRECTOR, SOCIAL WELFARE-CUM-DEPUTY SECY. TO GOVERNMENT
January 16, 2012
MANAGEMENT COMMITTEE Vs. INCOME TAX OFFICER
July 3, 2012
MANAGEMENT NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT Vs. GOVERNMENT OF INDIA
January 30, 2012
MANAGEMENT OF EXECUTIVE ENGINEER Vs. THEIR WORKMEN
June 20, 2012
Management of Executive Engineer, Jajpur Irrigation Division, Jajpur Vs. Workman numbering 89, rep. through Jajpur Irrigation N.M.R. Employees Union, Jajpur
June 20, 2012
MANAGEMENT OF STATE BANK OF INDIA Vs. BHASKAR MOHARANA
February 23, 2012
MANAGEMENT PF PRAJATANTRA Vs. CUTTACK PRESS WORKERS UNION
April 27, 2012
MANAGER, M/S ORIENTAL INSURANCE CO. LTD. Vs. NANGA MADKAMI AND OTHERS
December 20, 2012
MANAGING COMMITTEE OF GRAM PANCHAYAT Vs. STATE OF ORISSA
June 27, 2012
MANAGING COMMITTEE OF JAWAHAR UCHHA BIDYAPITHA BALSI Vs. STATE OF ORISSA
November 2, 2012
MANGULI KIRSANI Vs. STATE OF ORISSA
February 10, 2012
Manoj Bhoi Vs. State of Orissa
July 13, 2012
Manoj Kumar Biswal Vs. Cuttack Development Authority
March 19, 2012
MANOJ KUMAR GHOSAL Vs. ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
August 2, 2012
MANOJ KUMAR NATH AND OTHERS Vs. UNION OF INDIA AND OTHERS
September 3, 2012
MANORAMA MOHANTY Vs. AUTHORIZED OFFICER,URBAN CO-OPERATIVE BANK LTD.
December 21, 2012
MANORAMA MUDULI Vs. STATE OF ORISSA
January 25, 2012
MANORAMA RANA Vs. SIKANDAR KHAN
May 11, 2012
Manoranjan Mohanty Vs. State of Orissa
February 9, 2012
MANSUDAN MAJHI Vs. STATE OF ORISSA
August 28, 2012
MANU BINDHANI Vs. STATE OF ORISSA
August 3, 2012
MANUEL @ M ORAM Vs. STATE OF ORISSA
December 14, 2012
MD SAMSHER Vs. STATE OF ORISSA
January 13, 2012
Md. Raju @ Md. Azim Vs. State of Odisha
March 21, 2012
MEDICAL COUNCIL OF INDIA Vs. JENITA SINGH
May 3, 2012
MEERA DAS Vs. DILIP KUMAR SAMANTARAY
May 4, 2012
MIHIR KUMAR BAL Vs. RESERVE BANK OF INDIA
January 6, 2012
MINATI NAYAK @ BEHURA Vs. STATE OF ORISSA
April 3, 2012
MOCBI BISOYI Vs. UNION OF INDIA
September 10, 2012
MODERN ZIPFASTO (PVT ) LTD Vs. ORISSA STATE FINANCIAL CORPORATION
June 25, 2012
MODI DYEING AND PROOFING WORKS PVT. LTD. Vs. ASST. INSPECTOR GENERAL OF POLICE
March 26, 2012
Monnet Ispat and Energy Limited Vs. Orissa Manganese and Mineral
September 28, 2012
Mukti Ranjan Acharya Vs. State of Orissa
April 16, 2012
Nabin Chandra Majhi Vs. State of Odisha
November 23, 2012
Nabin Sahu Vs. State of Orissa
January 3, 2012
NADA PENTHOI Vs. STATE OF ORISSA
June 19, 2012
NAGA @ NAGESWAR BINDHANI Vs. STATE OF ORISSA
April 4, 2012
NAGENDRA KUMAR PADHI Vs. FAKIR MOHAN UNIVERSITY
March 23, 2012
Nakula Sahoo Vs. Chief General Manager, GMR Energy, Kamalanga Pvt. Ltd.
May 3, 2012
NALINIKANTA MUDULI Vs. STATE OF ORISSA
October 11, 2012
Nanda Kishore Sahoo Vs. Secretary, Housing and Urban Development Department, Govt. of Orissa
October 9, 2012
Narasingha Naik Vs. State of Orissa
February 17, 2012
Narayan Kedia Vs. Prasanta Kumar Pattnaik
December 11, 2012
Narayan Tripathy Vs. State of Orissa
April 25, 2012
NARENDRA PUHAN Vs. STATE
January 31, 2012
NAROTTAM DAS AND ANOTHER Vs. STATE OF ORISSA
June 20, 2012
NATIONAL ALUMINIUM COMPANY LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 5, 2012
NATIONAL ALUMINUM COMPANY LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
October 9, 2012
NATIONAL INSURANCE CO. LTD. Vs. KRUSHNA CHANDRA SAHOO
December 20, 2012
National Insurance Company Vs. Binata Bhoi
April 6, 2012
NATIONAL INSURANCE COMPANY LTD Vs. BASANTA KUMAR HOTA
September 18, 2012
NATUREPRO BIOCARE INC Vs. NATUROMA HERBAL PVT LTD
April 20, 2012
NETRANANDA PATNAIK Vs. UCO BANK
January 6, 2012
NEW INDIA ASSURANCE CO LTD Vs. SUKUN MUNDA
April 20, 2012
NEW INDIA ASSURANCE CO. LTD Vs. KOILI BAG
February 10, 2012
New India Assurance Co. Ltd. Represented through its Divisional Manager Vs. Ramachandra Gauda
March 30, 2012
NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. SHASIREKHA MURMU
August 17, 2012
NEW INDIA INSURANCE CO LTD Vs. DURGA CHARAN ROUT
March 2, 2012
NIBEDITA PARIDA Vs. CHITARANJAN SAHOO
June 27, 2012
NIRAKAR SAHOO Vs. NEELACHAL GRAMYA BANK
April 3, 2012
NIRAKAR SAHOO Vs. STATE OF ORISSA
July 12, 2012
Niranjan Mishra Vs. Union of India
December 19, 2012
Niranjan Sar Vs. State of Orissa represented by the Secretary, School & Mass Education Department, Bhubaneswar
February 10, 2012
NIRMAL CHANDRA DASH Vs. JANAKI DASH
October 12, 2012
NIRMAL CHANDRA JENA Vs. STATE OF ORISSA
November 22, 2012
NIRMAL KUMAR JHA AND OTHERS Vs. BANK OF INDIA AND OTHERS
September 20, 2012
Nirmal Kumar Pattnaik Vs. State of Orissa
April 10, 2012
NIRUPAMA MISHRA Vs. STATE OF ORISSA
April 12, 2012
NITYANANDA DEY Vs. STATE OF ORISSA
July 27, 2012
Nityananda Ghosh Vs. Sirish Chandra Dutta
May 16, 2012
NITYANANDA ROUTRAY Vs. MAHENDRA KUMAR ROUT AND ORS.
August 17, 2012
NON-NALCONIANS PARENTS ASSOCIATIONS, ANGUL Vs. STATE OF ORISSA
February 9, 2012
NORTH WEST SALES AND MARKETING LTD Vs. IFCI LTD
August 17, 2012
Nrusingha Nanda Mahapatra Vs. Gautam Dash Mahapatra
April 11, 2012
ORIENTAL INSURANCE CO. LTD Vs. PURNAMASEE MOHARANA
June 27, 2012
ORIENTAL INSURANCE CO. LTD. Vs. SWAPAN NAYAK AND ORS.
September 21, 2012
ORIENTAL INSURANCE COMPANY LTD Vs. MUDULI RAMA RAO
August 17, 2012
ORIENTAL INSURANCE COMPANY LTD Vs. UMA SANKAR GUPTA
January 6, 2012
ORISSA AIR PRODUCTS PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 22, 2012
Orissa High Court Retired Judge's Association Vs. Union of India
March 20, 2012
ORISSA INDUSTRIES LIMITEDTHROUGH ITS DIRECTORMR MOHAN KUMAR JHUNJHUNWAL S/O LATE BISHAN DAYAL JHUNJHUNWALA Vs. DIRECTOR GENERAL,ARCHAEOLOGICAL SURVEY OF INDIA
February 2, 2012
ORISSA PRIVATE ENGINEERING COLLEGE ASSOCIATION Vs. STATE OF ORISSA
October 1, 2012
Orissa Public Service Commission Vs. Orissa Information Commission, Bhubaneswar
January 2, 2012
ORISSA RURAL HOUSING DEVELOPMENT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 17, 2012
ORISSA STATE CO OPERATIVE UNION LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 24, 2012
ORISSA STATE FINANCIAL CORPORATION Vs. AZAD AUTO SERVICING GARAGE
May 18, 2012
ORISSA STATE OF CO OPERATIVE UNION LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 10, 2012
ORISSA TRUST OF TECHNICAL EDUCATION AND TRANING Vs. CHIEF COMMISSIONER OF INCOME TAX
July 31, 2012
Padmabati Behera Vs. Ramesh Chandra Behera
April 17, 2012
PANCHANAN SAHOO Vs. STATE OF ODISHA
October 19, 2012
Panda Kanojia Vs. Sankar Baghel
March 14, 2012
PANDABA Vs. STATE OF ORISSA
June 28, 2012
PARADEEP PHOSPHATES MAZDOOR UNION Vs. STATE OF ODISHA
July 5, 2012
PARADEEP PHOSPHATES MAZDOOR UNION Vs. STATE OF ORISS
September 17, 2012
Parbati Kumari Swain Vs. Amita Das
January 16, 2012
Parbati Mallick Vs. State of Orissa
September 11, 2012
PARBATI PRADHAN Vs. STATE OF ORISSA
November 23, 2012
Paresh Nath Das, S/o. Raghunath Das, Managing Partner of M/s. Chandan Security Services, Kanika Road, Tulasipur Vs. Municipal Council, Sambalpur Municipality
February 22, 2012
PATHANI JENA Vs. STATE OF ORISSA
September 5, 2012
Patras Oram Vs. State of Orissa
March 15, 2012
Pawan Kumar Bhawsinka Vs. Satyam Real Estate Developers
September 24, 2012
PINTU ALIAS SUJIT KUMAR GIRI Vs. STATE OF ORISSA
October 17, 2012
PITA ALIAS PITABASA GOUDA Vs. STATE OF ORISSA
August 3, 2012
PITABAS SAHOO Vs. DIRECTOR GENERAL
February 22, 2012
Prabir Kumar Das Vs. State of Odisha
November 26, 2012
Prabir Kumar Das Vs. State of Odisha
November 20, 2012
Prabir Kumar Das Vs. Commissioner-cum-Secretary, Health Deptt., Govt. of Orissa, Bhubaneswar
April 24, 2012
PRABIR KUMAR PRADHAN Vs. STATE OF ORISSA
July 17, 2012
PRABIR KUMAR PRADHAN Vs. STATE OF ORISSA
July 7, 2012
Pradeep Kumar Biswal Vs. Union of India
December 21, 2012
Pradeep Kumar Mohanty Vs. Bana Behari Mohanty
March 16, 2012
Pradeep Kumar Pradhan Vs. State of Orissa
July 4, 2012
PRADEEP SAHU Vs. UNION OF INDIA
October 19, 2012
Pradipta Kumar Mishra Vs. State of Orissa
May 8, 2012
PRAFULLA KUMAR SAMAL Vs. UNION OF INDIA
November 12, 2012
PRAFULLA KUMARI DAS Vs. STATE OF ORISSA
June 25, 2012
PRAKASH CHANDRA AGRAWAL Vs. STATE OF ORISSA
March 3, 2012
Pramila Das Vs. Jugmaprava Mohanty
September 7, 2012
PRAMILA KHATUA Vs. CESU OF ORISSA
December 13, 2012
PRANA KRUSHNA SATAPATHY Vs. UNION OF INDIA
March 3, 2012
Pranati Priyadarshini Dash Vs. Union of India
March 12, 2012
PRASANA KUMAR BEHERA Vs. STATE OF ORISSA AND OTHERS
May 16, 2012
PRASANNA KUMAR NAYAK Vs. ANNAPURNA DAS
July 4, 2012
PRASANT KUMAR PATTNAIK & ORS. Vs. STATE OF ORISSA & ORS.
January 24, 2012
Prasanta Kumar Dash Vs. State of Orissa
October 17, 2012
Prasanta Kumar Mohapatra Vs. Janaki Ballav Moharana
November 16, 2012
PRASANTA KUMAR PAL Vs. DEBASIS PATTNAIK
July 9, 2012
PRATAP CHANDRA NAIK Vs. STATE OF ORISSA
April 20, 2012
Pratap Chandra Parida Vs. State of Orissa
August 29, 2012
PRAVAKAR MOHANTY Vs. PRAHALLAD PRADHAN
March 3, 2012
Pravat Ranjan Mohanty Vs. State of Orissa
April 24, 2012
Premalata Dei Vs. State of Orissa
August 24, 2012
PREMANANDA SAHU Vs. STATE OF ORISSA
August 10, 2012
Pritam Bag Vs. Joint Secretary, AIEEE
August 1, 2012
PRIVATE BUS OWNERS' ASSOCIATION Vs. STATE OF ORISSA
October 17, 2012
PRIYATAMA JENA Vs. STATE OF ORISSA
August 22, 2012
PRIYATAMA SINGH Vs. STATE OF ORISSA
November 9, 2012
PUNAMA SABARA Vs. BORSO BONI RAITO
November 23, 2012
PURNA CHANDRA PANDA Vs. PRADIP KUMAR PANIGRAHI
April 26, 2012
PUSPA RANJAN SAHOO Vs. ASSISTANT DIRECTOR OF INCOME TAX
July 3, 2012
PUSPALATA SAHU Vs. JAGDISH PRASAD MOHANTY
May 3, 2012
RABI @ KHAGESWAR MAHAKUD Vs. STATE OF ORISSA
January 3, 2012
RABI KUMAR SAHU Vs. STATE OF ORISSA
September 11, 2012
Rabi Majhi Vs. State of Orissa
January 17, 2012
Rabinarayan Nayak Vs. State of Orissa
February 23, 2012
RABINARAYAN ROUTRAY Vs. STATE OF ORISSA
March 15, 2012
RABINDRA ADHIKARI @ T BUDU Vs. STATE OF ORISSA
July 26, 2012
Rabindra Lele Vs. George Bhaktan
September 3, 2012
RABINDRA LELE Vs. GEORGE BHAKTAN
March 3, 2012
RABINDRA MOHANTY Vs. STATE OF ODISHA
August 1, 2012
RABINDRANATH CHOUBEY Vs. CHAIRMAN CUM MANAGING DIRECTOR MAHANADI COAL FIELD LTD
March 21, 2012
RAGHUNATH PADHY Vs. STATE OF ORISSA
July 6, 2012
Rahul Mishra, Son of Sudhansu Sekhar Mishra, Proprietor of Mishra Stone Crusher, Agalpali, Village Vs. Collector, Bolangir
March 28, 2012
RAJ KISHORE PRASAD Vs. STATE OF ORISSA
March 14, 2012
RAJ KUMAR PATEL Vs. STATE OF ORISSA
September 13, 2012
RAJA BEWA Vs. PRAKASH MISHRA
July 20, 2012
RAJANI KANTA MOHAPATRA AND AFTER HIM HIS LEGAL HEIRS, ARNAPURNA MOHAPATRA & OTHERS Vs. LAXMIKANTA MOHAPATRA
July 12, 2012
Rajashree Nayak Vs. State of Orissa
November 30, 2012
RAJESH MALLICK Vs. STATE OF ORISSA
March 29, 2012
Rajkumar Gunawant, Son of Mathura Dutt Gunawant, Village: Barbil (Punjabi para) PO: Barbil, Dist: Keonjhar Vs. State of Orissa
March 27, 2012
Raju Mellaka Vs. State of Orissa
July 24, 2012
RAM KRUSHNA DASMOHAPATRA @ TIKI PUA Vs. INDIAN TEA PROVISIONS LTD
December 12, 2012
RAM PRASAD MISHRA Vs. DINABANDHU PATRI
May 3, 2012
Rama Chanda Pati Vs. State of Orissa
March 1, 2012
RAMA CHANDRA GAUDO Vs. STATE OF ORISSA
February 2, 2012
Rama Hantala Vs. State of Orissa
March 21, 2012
RAMA KRISHNA SAHU Vs. STATE OF ORISSA
August 14, 2012
Ramakanta Parhi Vs. State of Orissa
March 29, 2012
RAMAKANTA SAHOO Vs. SURESH PRASAD PANDA
July 12, 2012
RAMESH CHANDRA NAYAK Vs. STATE OF ORISSA
May 8, 2012
RAMESH CHANDRA PATRA Vs. STATE OF ORISSA
November 22, 2012
RAMESH DAS Vs. STATE OF ORISSA
June 28, 2012
RAMESH PRADHAN Vs. STATE OF ORISSA
November 21, 2012
Ranjan Kumar Kar Vs. State of Orissa
March 7, 2012
RANJAN SINGH Vs. STATE OF ORISSA
August 14, 2012
RANJIT KUMAR BHUYAN Vs. CHAIRMAN, DIRECTORATE OF TECHNICAL EDUCATION AND TRAINING
October 19, 2012
RASHMIREKHA PATRA Vs. STATE OF ORISSA
December 14, 2012
RASIKA GAGARAI Vs. STATE OF ORISSA
March 26, 2012
RATHA BASALA Vs. STATE OF ORISSA
March 27, 2012
REENA TRIVEDI Vs. STATE OF ORISSA
December 12, 2012
Rita Rani Mishra Vs. Sachidananda Badhei
May 3, 2012
RITIMA DEHURI Vs. STATE OF ORISSA
March 14, 2012
RIZWANI INSTITUTE OF INDUSTRIAL TECHNOLOGY, JAGATPUR Vs. STATE OF ORISSA
March 16, 2012
ROHIT FERRO-TECH LTD Vs. ODISHA ELECTRICITY REGULATORY COMMISSION
October 19, 2012
RUCHIKA SOCIAL SERVICE ORGANIZATION Vs. COMMISSIONER-CUM-SECRETARY TO GOVERNMENT OF ODISHA
July 4, 2012
Rudra Narayan Bahinipati Vs. Bharat Petroleum Corporation Ltd.
November 16, 2012
Rupan Rout Vs. State of Orissa
April 19, 2012
S M S PLANT TALCHER Vs. UNION OF INDIA
February 3, 2012
S PADMA Vs. CENTRAL ELECTRICITY SUPPLY UTILITY(CESU), ODISHA
November 30, 2012
S.K. Raheman Alli Vs. State of Orissa
April 4, 2012
SABAN MAJHI Vs. STATE OF ORISSA
September 26, 2012
SABITA PRADHAN Vs. UTKAL GRAMYA BANK
February 2, 2012
SACHIDANANDA SATHUA Vs. STATE OF ORISSA
October 3, 2012
SADA @ RENTAL HEMBRAM Vs. STATE OF ORISSA
July 30, 2012
SADAN NAYAK Vs. STATE OF ORISSA
October 19, 2012
Sadananda Mohanty Vs. Urmila Das
July 27, 2012
SADHU CHARAN BISWAL Vs. BOMBAY CARDIO VASCULAR & SURGICAL PVT LTD
September 21, 2012
SAHADEV KARJA Vs. STATE OF ORISSA
August 31, 2012
Sakuntala Subudhi Vs. Subash Chandra Panda
July 31, 2012
SAMBARI NAYAK Vs. CHIEF GENERAL MANAGER TELECOM ORISSA CIRCLE BHUBANESWAR
June 29, 2012
SAMBARU KANDIKI Vs. STATE OF ORISSA
September 6, 2012
SAMIR MOHANTY Vs. STATE OF ODISHA
December 20, 2012
SAMIRA DEHURY Vs. STATE OF ORISSA
August 21, 2012
SANDHYARANI JENA Vs. JHILI JENA
October 19, 2012
SANGHMITRA JENA Vs. STATE OF ORISSA
February 21, 2012
Sangram Keshari Behera Vs. Niladri Dhir
April 16, 2012
SANI MAJHI Vs. STATE OF ORISSA
September 21, 2012
SANIA JHIGIDI Vs. STATE OF ORISSA
August 30, 2012
SANIA SELF HELP GROUP, BHADRAK Vs. STATE OF ORISSA
February 1, 2012
SANJAY DAS Vs. STATE OF ORISSA
February 22, 2012
SANJAY KUMAR NEURA S/O DHAN SAI NEURA Vs. ED FUTA, GENERAL SECRETARY, TRF OF ROTARY INTERNATIONAL,
March 30, 2012
SANJAY KUMAR PARIDA Vs. STATE OF ORISSA
July 4, 2012
SANJAY KUMAR SAHOO Vs. REGISTRAR (ADMINISTRATION)
October 17, 2012
Sanjaya Kumar Rout Vs. State of Orissa
March 14, 2012
SANJUKTA MALLIK Vs. BHARATI SETHI
March 1, 2012
SANKAR DAS Vs. PRADEEP PHOSPHATES LTD
May 11, 2012
SANKAR LENKA Vs. STATE OF ORISSA
November 21, 2012
SANKAR MISHRA Vs. STATE OF ORISSA
January 31, 2012
SANOJ PODH Vs. STATE OF ORISSA
July 18, 2012
SANSARI NAYAK Vs. DALIMBA DEI @ NAIK
January 30, 2012
SANTILATA DEI Vs. SUMITRA MAHAKUDA
December 14, 2012
Santosh Kumar Sahoo Vs. Radhanath Sahoo
October 4, 2012
SANTOSH KUMAR SAHOO Vs. STATE OF ORISSA
September 5, 2012
SANTUKA AGENCIES Vs. INCOME TAX OFFICER
August 31, 2012
SAPAN KUMAR BANERJEE Vs. STATE OF ORISSA
March 12, 2012
Sarada Bindhani Vs. Tahasildar, Nilagiri, Balasore and three
July 27, 2012
SARADA PRASAD MAHANTI Vs. STATE OF ORISSA
October 19, 2012
SARANGADHAR BEHERA Vs. GOLAP BEHERA
May 1, 2012
Sarat Pradhan Vs. State of Orissa
July 19, 2012
Saroj Kumar Jena Vs. State of Orissa
July 17, 2012
SAROJINI GIRI Vs. STATE OF ORISSA
August 16, 2012
SARU JANI Vs. STATE OF ORISSA
January 2, 2012
Sashiprava Bindhani Vs. State of Orissa
April 25, 2012
Satyabhama Choudhury Vs. Bansidhara Choudhury
April 4, 2012
SATYABHAMA PATTANAIK Vs. BIJENDRA MOHAPATRA
June 20, 2012
SATYABHAMA SATPATHY Vs. NARANA MISHRA
August 21, 2012
Satyabrata Sahoo Vs. State of Orissa
March 23, 2012
Satyabrata Sahoo Vs. State of Orissa
April 9, 2012
SATYAJIT SEN Vs. STATE OF ORISSA
March 14, 2012
SATYANARAYAN AGARWALA Vs. STATE OF ORISSA
November 14, 2012
SAUMYA RANJAN PARIDA Vs. CHAIRMAN, PARADIP PORT TRUST
August 22, 2012
SECRETARY, ROTARY CLUB Vs. SRI DEBAKANTA RAY
December 10, 2012
SECRETARY,SUBHADRA MAHATAB SEVA SABAN OF KOLATHIA Vs. STATE OF ORISSA
September 11, 2012
SELVEL ADVERTISING PRIVATE LTD Vs. STATE OF ORISSA
December 12, 2012
SHAGIRATHI SAHU Vs. STATE OF ORISSA
July 27, 2012
Shakti Bricks Vs. Member Secretary, State Pollution Control Board, Orissa Bhubaneswar
January 7, 2012
Shanti Devi Kejriwal Vs. Gouri Sankar Kejriwal
March 27, 2012
SHANTILATA PATTANAIK Vs. SWAMINATHAN RESEARCH FOUNDATION
July 31, 2012
Sheetal Suri Vs. Commissioner of Sales tax
March 14, 2012
Shree Shyam Roller and Flour Mill Vs. OMBUDSMAN-I
September 7, 2012
Shri Pradeep Mohapatra Vs. Union of India
February 22, 2012
SHYAMA BISOI Vs. STATE OF ORISSA
August 8, 2012
Shyama Gochhayat Vs. State of Orissa
November 12, 2012
SHYAMAL KU SAHA Vs. STATE OF ORISSA
June 26, 2012
Siba Mallik Vs. State of Orissa
August 21, 2012
Sibaram Mishra Vs. State of Orissa
April 3, 2012
SITARAM PATEL & OTHERS Vs. COLLECTOR, SAMBALPUR & OTHERS
July 12, 2012
Sitikantha Mishra Vs. Union of India
March 27, 2012
SK. Samiruddin Vs. Najboon Bibi
August 23, 2012
SK. ZAFRULLAH Vs. STATE OF ORISSA
December 6, 2012
Sk.Abdul Ahad Vs. State of Orissa
September 17, 2012
SMITARANI SAHOO Vs. STATE OF ORISSA
January 31, 2012
SMT. BASANTI SINGH & ORS. Vs. SANGRAM KESHARI MOHANTY & ORS.
February 22, 2012
SMT. PRAVATI DASH Vs. STATE OF ORISSA
July 31, 2012
SMT. RAJASHREE GAJENDRA Vs. STATE OF ODISHA
February 24, 2012
SMT. SATYABHAMA PRAHARAJ Vs. APPOLO INFRA PROJECTS LTD., REPRESENTED BY ITS CHAIRMAN
June 26, 2012
SMT. TANUSREE MUKHERJEE Vs. SMT. MITALI CHINARA
February 1, 2012
SMT. TULASA GAUDA Vs. COLLECTOR
September 25, 2012
SNEHASINI DEVI Vs. STATE OF ORISSA
January 5, 2012
SOBHAN KUMAR BANERJEE Vs. VICE-CHANCELLOR, BPUT
October 18, 2012
SOMANATH PATIKA Vs. STATE OF ORISSA
April 19, 2012
SONIA MUDULI Vs. STATE OF ORISSA
January 4, 2012
Soubhagya Behera Vs. Mami Behera
January 4, 2012
SOUMYA KU MOHAPATRA Vs. STATE OF ORISSA
January 24, 2012
SOUTH EASTERN RAILWAY Vs. SWARNALATA LENKA AND ORS.
June 20, 2012
Sova Dei Vs. Krushna Chandra Pratap Singh
January 19, 2012
Sri Badan Ranjan Sarkar Vs. Sri Rajat Kumar Choudhury
January 30, 2012
SRI BISWARANJAN SETHI Vs. SRI JAGANNATH SANSKRIT BISWAVIDYALAYA
October 18, 2012
SRI JUGAL DAS MOHAPATRA Vs. MEMBER SECRETARY, STATE POLLUTION CONTROL BOARD
November 12, 2012
SRI NIGAMANANDA JENA Vs. STATE OF ORISSA & ORS.
August 22, 2012
SRI PABITRA KUMAR PANIGRAHI Vs. STATE OF ORISSA AND OTHERS
July 24, 2012
SRIBASH JENA Vs. PARADIP PORT TRUST AND ANOTHER
May 2, 2012
Sridhar Senapati Vs. Gobinda Chandra Mohapatra
February 10, 2012
SRIKANTA RAHANA Vs. STATE OF ORISSA
August 3, 2012
SRIKARA MAJHI Vs. DIVISIONAL MANAGER
September 20, 2012
SRIMATI BANANI PATTANAIK Vs. STATE OF ORISSA
March 19, 2012
SRINIBASH KAR Vs. STATE OF ORRISSA
February 10, 2012
STATE OF ORISSA Vs. NITYANANDA SETHY
September 3, 2012
STATE OF ORISSA Vs. BHARAT CHANDRA NAIK
February 24, 2012
STATE OF ORISSA Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
September 5, 2012
State of Orissa Vs. Simanchal Das
March 6, 2012
State of Orissa Vs. M. Sunil Sekhar & M. Rupabati
February 21, 2012
STATE OF ORISSA Vs. SUKA PALEI
October 11, 2012
State of Orissa Vs. Ranjan Singh
August 14, 2012
STATE OF ORISSA Vs. GANESH REDDY
August 22, 2012
STATE OF ORISSA Vs. NARAYAN CHANDRA NAYAK
August 1, 2012
STATE OF ORISSA Vs. BANSIDHAR LENKA
December 18, 2012
STATE OF ORISSA Vs. DIPAK MITRA
November 30, 2012
STATE OF ORISSA & ANR. Vs. JAGANNATH BARIK.
July 13, 2012
State of Orissa represented through its Commissioner-cum-Secretary to Government, Finance Department and another Vs. Orissa Khadi and Village Industries Board Karmachari Sangha, represented through its Secretary
December 20, 2012
SUBAS SINGH Vs. STATE OF ORISSA
December 20, 2012
Subash Chandra Das Vs. State of Orissa
January 27, 2012
SUBASH CHANDRA MISHRA Vs. STATE OF ORISSA
May 15, 2012
SUBASH CHANDRA PANDA Vs. STATE OF ODISHA
December 13, 2012
SUBASH CHANDRA SAHU Vs. COLLECTOR, MAYURBHANJ
February 7, 2012
SUBASH SAHU Vs. STATE OF ORISSA
July 31, 2012
SUBHENDU KUMAR MOHANTY Vs. ORISSA POWER GENERATION CORPORATION LTD
June 26, 2012
SUBODHA MOHANTA Vs. GOVT OF INDIA
February 24, 2012
SUBRAT DAS Vs. STATE OF ORISSA
August 8, 2012
SUCHANDRA KUMAR NAYAK Vs. STATE OF ORISSA
November 2, 2012
Sudarsan Panda Vs. B.D.O. Narasinghpur
February 1, 2012
SUJA JOHNSON Vs. STATE OF ORISSA
September 6, 2012
Sujata Khamari Vs. State of Orissa
November 16, 2012
Sujatarani Paiei Vs. State Election Commissioner, Odisha
January 5, 2012
SUKANTI JENA Vs. STATE OF ODISHA
December 21, 2012
SUKURIA NAIK Vs. STATE OF ORISSA
April 10, 2012
SULOCHANA DAS ALIAS SORI DAS Vs. MAYADHAR PARIDA
August 14, 2012
SUMIT KUMAR BOSE Vs. STATE OF ORISSA
March 27, 2012
SUMITRA BEHERA Vs. STATE
January 25, 2012
SUNADA BEHERA Vs. UNION OF INDIA
March 27, 2012
SUNIL KUMAR PATRA Vs. ORISSA LEGISLATIVE ASSEMBLY
March 21, 2012
SUREN PRASAD JAISWAL ALIAS SUREN JAISWAL SON OF LATE RAM KUMAR JAISWAL Vs. SANTIBAI JAISWAL
February 3, 2012
SURENDRA OJHA Vs. STATE OF ORISSA
November 16, 2012
Surendra Prasad Nayak Vs. State of Orissa
June 26, 2012
Surendranath Swain Vs. State of Orissa
August 23, 2012
SURUBALI DEEP Vs. JAMUNA NAIK
October 19, 2012
SURYA KANTI SAHOO Vs. SECRETARY, DEPARTMENT OF WOMEN AND CHILD DEVELOPMENT
March 7, 2012
SURYA NARAYAN ACHARYA Vs. STATE OF ORISSA
August 1, 2012
SURYAKANTA SANGANERIA Vs. UNION OF INDIA
December 13, 2012
Susanta Kumar Sethi Vs. State of Orissa
August 31, 2012
Susanta Kumar Tripathy Vs. State of Orissa
March 30, 2012
SUSANTA KUMAR TRIPATHY Vs. STATE OF ORISSA
August 8, 2012
Sushanta Ku. Bhuyan Vs. State of Orissa
August 27, 2012
SWAPAN KUMAR GUPTA Vs. DISTRICT & SESSIONS JUDGE, MAYURBHANJ
October 3, 2012
SWAPNESWAR LENKA Vs. SECURITY OFFICER (RPF), KHURDA & ROAD ORS
April 9, 2012
SWASTI TRADERS Vs. IVRCL INFRASTRUCTURES AND PROJECTS LTD
July 20, 2012
Swayamprava Mohanty Vs. Sub-Collector, Bhadrak
January 25, 2012
T. ABHIMANYU DORA Vs. SUDIPTA CHARAN RAY
November 30, 2012
T. Bimala Vs. Cuttack Municipal Corporation, Cuttack
February 23, 2012
T. Dhruva Varma Vs. State of Orissa
January 30, 2012
Tahasildar, Aul Vs. Guru Charan Palei
February 15, 2012
TALCHER ANGUL MERAMUNDALI DEVELOPMENT AUTHORITY Vs. RITARANI MOHAPATRA D/O SIBAPRASAD MOHAPATRA
November 30, 2012
TAMI ALIAS TANIA RATH Vs. GAYTRI BISI
August 7, 2012
Tanmay Jena Vs. Member Secretary-cum-Controller of Examinations, Orissa State Board of Pharmacy
August 17, 2012
TANMAY KUMAR PARIJA @ PARIDA Vs. STATE OF ODISHA
December 12, 2012
TANMAYA PARIJA Vs. STATE OF ORISSA
January 25, 2012
TANTRA ENTERTAINMENT PRIVATE LTD Vs. IPSITA PATI
August 10, 2012
Tapan Kumar Behera Vs. State of Orissa
May 16, 2012
TAPAN KUMAR DAS Vs. COMMISSIONER, CUTTACK MUNICIPAL CORPORATION
October 11, 2012
Tapas Kumar Sahu Vs. Union of India
April 18, 2012
TAPASWINI MEHER Vs. PREMASILA BAG
November 23, 2012
TAPESH KYAL Vs. SHREE SHYAM PULP
July 13, 2012
Tarini Sandhibigraha, S/o-Panchanan Sandhibigraha, Village-Belampur, P.O./Dist: Jajpur Vs. State of Orissa
March 28, 2012
TATA STEEL LTD Vs. STATE OF ODISHA
October 9, 2012
THE NATIONALIST LAWYERS FORUM Vs. STATE OF ORISSA
February 27, 2012
Trilochan Mohanta Vs. Executive Engineer, Baripada Electrical Division
January 3, 2012
TRILOCHAN MOHANTA Vs. EXECUTIVE ENGINEER
January 31, 2012
Truptimayee Paikray Vs. State Transport Authority
January 10, 2012
TULSI A.N.M. TRAINING CENTRE Vs. STATE OF ORISSA
July 27, 2012
TUNILATA NAYAK Vs. BIJAYALAXMI BISWAL
June 30, 2012
U K SAHOO Vs. PRESIDING PFFICER
January 31, 2012
UMA DAS Vs. STATE OF ORISSA
December 4, 2012
UMA ENTERPRISES Vs. STATE OF ORISSA
March 12, 2012
UMA SANKAR MISHRA Vs. CHIEF MANAGER BANK OF INDIA
October 10, 2012
UMESH CHANDRA CHINERA Vs. CHAIRMAN AND MANAGING DIRECTOR
July 31, 2012
UNION OF INDIA Vs. MAMTA BEHERA
July 31, 2012
UNION OF INDIA Vs. SUSANTA MOHANTY
February 21, 2012
Union of India Vs. Binayak Acharya
October 8, 2012
UNION OF INDIA Vs. NAMITA PADHI
March 3, 2012
UNION OF INDIA Vs. SISIR SATPATHY
March 3, 2012
Union of India represented through the General Manager, East Coast Railway, Bhubaneswar Vs. Sudhansu Mohan Kanungo
May 15, 2012
USHARANI ROUT AND ANOTHER Vs. DISTRICT JUDGE, CUTTACK & OTHERS
July 12, 2012
UTKAL CO OPERATIVE BANKING SOC LTD Vs. UTKAL CO OPERATIVE BANKING SOC LTD EMPLOYEES ASSOCIATION
July 5, 2012
Utkal High ways Engineers and Contractors Vs. General Manager, Lingaraj Area, Mahanadi Coalfields Limited
February 9, 2012
UTKAL KESHARI PARIDA Vs. SPEAKER ORISSA LEGISLATIVE ASSEMBLY
September 27, 2012
VARUN PASSARY Vs. MAITHAN ISPAT LTD
April 18, 2012
VEDANTA ALUMINIUM LIMITED Vs. UNION OF INDIA, REPRESENTED THROUGH IT SECRETARY MINISTRY OF ENVIRONMENT AND FORESTGOVERNMENT OF INDIA, NEW DELHI
January 19, 2012
VENUS SHOES AND LEATHER PRODUCTS Vs. STATE OF ORISSA
February 17, 2012
Vinayaka Missions lord Jagannath Institute of Dental Science and Research, Bhubaneswar Vs. State of Orissa
September 7, 2012
VISA Power Limited Vs. State of Orissa
August 27, 2012
VISAKHA ENTERPRISES Vs. CENTRAL BANK OF INDIA
October 11, 2012
Westwell Iron & Steel(P) Ltd. Vs. Deputy Director of Mines, Joda
May 2, 2012
Woodburn Developers,Builders Vs. Kiran Mohanty
November 16, 2012
YUDHISTHIRA SAHOO Vs. GOVERNMENT OF ORISSA
December 20, 2012