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Case Index
Title
Date
DEPUTY COMMISSIONER OF CUSTOMS Vs. MOHENDRA SINGH ARORA
October 1, 2012
KALYANI PAL Vs. STATE OF WEST BENGAL
October 18, 2012
PASHUPATI MAHATO Vs. DIPALI MAHATO
May 9, 2012
SIB NATH BASAK Vs. STATE OF WEST BENGAL
August 6, 2012
A K ROY TIMBER DEPOT Vs. STATE OF WEST BENGAL
January 13, 2012
A TOSH & SONS (INDIA) LIMITED Vs. HANJIN SHIPPING COMPANY LIMITED & ORS
September 28, 2012
A. MADAR Vs. SMT. S. LAXMI AND ANOTHER
December 14, 2012
A. PETER Vs. RAJENDER PRASAD
September 13, 2012
A. TALUKDAR AND CO. (FERTILIZERS) P. LTD. AND OTHERS Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA AND OTHERS
August 3, 2012
ABA BUILDERS LIMITED Vs. ANJULA NAGPAL
October 9, 2012
ABANI BHUSAN SINGHA Vs. CBI
April 24, 2012
ABANI MAHATO Vs. AMARTA GHOSH
July 25, 2012
ABDUL GANI MANDAL Vs. STATE OF WEST BENGAL
October 9, 2012
ABDUL HAMID AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
January 30, 2012
ABDUL HAMID KHAN Vs. THE STATE OF WEST BENGAL AND OTHERS
January 25, 2012
ABDUL HANNAN Vs. THE STATE OF WEST BENGAL
July 18, 2012
ABDUL MAHID AND ANOTHER Vs. BELDANGA MUNICIPALITY AND OTHERS
January 3, 2012
ABDUL MALEK Vs. STATE OF WEST BENGAL
June 4, 2012
ABDUL MALEK Vs. STATE OF WEST BENGAL
May 4, 2012
ABDUL QUADI Vs. AKBARI BEGUM
July 4, 2012
ABDUL RAHAMAN Vs. THE STATE OF WEST BENGAL & ORS.
January 9, 2012
ABDUL RASHID Vs. CALCUTTA DOCK
August 1, 2012
ABDUL SALAM MOLLA Vs. THE STATE OF WEST BENGAL & ORS.
January 4, 2012
ABDUL WAHED & ORS. Vs. THE STATE OF WEST BENGAL & OTHERS
January 19, 2012
ABDUR RASHID AHMED Vs. STATE OF WEST BENGAL
December 4, 2012
ABDUS SALAM MONDAL Vs. STATE OF WEST BENGAL & ORS.
March 13, 2012
ABHEDANANDA PANIGRAHI Vs. NETAJI SUBHAS OPEN UNIVERSITY & ORS.
March 27, 2012
ABHIJIT MAHAPATRA Vs. STATE OF WEST BENGAL
December 20, 2012
ABHIJIT SEN Vs. SIBENDHU BASU
January 20, 2012
ABP PRIVATE LIMITED Vs. MEDIA RESEARCH USERS COUNCIL
September 25, 2012
ABS LAND DEVELOPMENT CONSTRUCTION PVT. LTD. Vs. RANISATI NIRMAN PRIVATE LIMITED
January 9, 2012
ABUL KALAM AZAD Vs. THE STATE OF WEST BENGAL AND OTHERS
February 15, 2012
ACC LIMITED & ORS Vs. DAMODAR VALLEY CORPORATION & ORS
February 6, 2012
ACHINA BEWA & ORS. Vs. THE ORIENTAL INSURANCE CO. LTD. & ANR.
February 17, 2012
ACHINTA BAG Vs. STATE OF WEST BENGAL & ORS.
July 3, 2012
ACHINTYA KUMAR PODDAR AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
January 6, 2012
ACHYUT BANERJEE Vs. STATE BANK OF INDIA & ORS.
February 24, 2012
ACKNIT INDUSTRIES LTD & ORS. Vs. THE K.M.C. & ORS.
February 1, 2012
ADAMAN AND NICOBAR SEAMEN UNION Vs. UNION OF INDIA
December 20, 2012
ADANI WILMAR LTD. Vs. UNION OF INDIA
April 18, 2012
ADITI COMMODITIES PVT LTD Vs. STATE WEST BENGAL
June 21, 2012
ADITYA GHOSH Vs. UNIVERSITY OF CALCUTTA
March 7, 2012
ADWAITYA BERA Vs. STATE OF WEST BENGAL
January 10, 2012
ADYANATH CHATTERJEE Vs. THE STATE OF WEST BENGAL AND ORS.
August 6, 2012
AFCONS INFRASTRUCTURE LTD Vs. STATE OF WEST BENGAL
September 25, 2012
AFZALUR RAHAMAN BASUNIA Vs. THE STATE OF WEST BENGAL & ORS.
January 2, 2012
AGRI TRADE INDIA SERVICES PVT. LTD. Vs. UNION OF INDIA
April 3, 2012
AGRO COMMODITIES Vs. GRAIN BOARD OF IRAQ, MINISTRY OF TRADE, GOVERNMENT OF IRAQ
February 23, 2012
AGRO CORPEX INDIA LTD Vs. UTPAL ROY
April 19, 2012
AHIDUL SARDAR Vs. THE STATE OF WEST BENGAL AND ORS.
January 4, 2012
AHMED HOSSAIN Vs. STATE
September 24, 2012
AHMED MONDAL Vs. STATE OF WEST BENGAL
August 6, 2012
AI CHAMPDANY INDUSTRIES LIMITED Vs. DUNCAN INTERNATIONAL LIMITED
February 16, 2012
AIIT RANJAN KAR Vs. STATE OF WEST BENGAL & ORS.
February 7, 2012
AIR CONSTRUCTIONS AND CONSULTANTS PVT. LTD Vs. REENA DAS
December 11, 2012
AJANTA MAHAPATRA Vs. STATE OF WEST BENGAL
June 6, 2012
AJAY KUMAR HAZRA Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD. & ANR.
February 13, 2012
AJAY KUMAR PAUL Vs. SUSHIL KUMAR SAH
December 11, 2012
AJAY ROUTH AND ORS. Vs. THE RESERVE BANK OF INDIA AND ORS.
January 24, 2012
AJIJUL SK ALIAS DAFADAR ALIAS CHOTO MIYA Vs. STATE OF WEST BENGAL
February 13, 2012
AJIMUL MD ALIAS AJIMUL HAQUE Vs. STATE OF WEST BENGAL
May 18, 2012
AJIT DUTTA Vs. KALPANA PAL
May 9, 2012
AJIT GHOSH Vs. THE NEW INDIA ASSURANCE COMPANY LIMITED & ORS.
February 9, 2012
AJIT KUMAR ADHIKARY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 18, 2012
AJIT KUMAR AGARWAL Vs. NISCHINTAPUR TEA COMPANY LTD
August 6, 2012
AJIT KUMAR BANIK Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 25, 2012
AJIT KUMAR DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 18, 2012
AJIT KUMAR DAS Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION
August 7, 2012
AJODHY PRASAD SHAW Vs. STATE OF WEST BENGAL
February 14, 2012
AJODHYA PRASAD @ TATOA Vs. CESC LIMITED
October 19, 2012
AJOY BHATTACHARJEE Vs. THE STATE OF WEST BENGAL
March 16, 2012
AJOY KUMAR BANIK Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
May 16, 2012
AJOY KUMAR BELTHARIA Vs. THE STATE OF WEST BENGAL AND ORS.
January 19, 2012
AJOY KUMAR CHATTAPADHYAYA Vs. STATE OF WEST BENGAL
August 31, 2012
AJOY KUMAR PATRA Vs. STATE OF WEST BENGAL
July 10, 2012
AKA LOGISTIC PVT LTD Vs. DURGAPUR PROJECTS LIMITED
July 12, 2012
AKASH CHANDRA MONDAL Vs. STATE OF WEST BENGAL & ORS.
February 22, 2012
AKHIL BANDHU SAHA Vs. BRANCH MANAGER STATE BANK OF INDIA
April 17, 2012
AKHIL BANDHU SAHA Vs. STATE OF WEST BENGAL
April 17, 2012
AKHIL CHANDRA DAS Vs. STATE OF WEST BENGAL
October 1, 2012
AKHIL SAHA Vs. STATE OF WEST BENGAL AND ORS.
January 25, 2012
AKHTAR HOSSAIN CHOWDHURY Vs. STATE OF WEST BENGAL
October 16, 2012
AKSHAY PANT Vs. THE CENTRAL INFORMATION COMMISSION AND OTHERS
March 27, 2012
ALAK KUMAR BERA Vs. ARITRA CHATTERJEE
June 25, 2012
ALFA TIE-UP (P) LTD. Vs. COMMISSIONER OF INCOME TAX
October 12, 2012
ALFA TIW-UP PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 12, 2012
ALI HAQUE Vs. STATE OF WEST BENGAL
February 10, 2012
ALIYA KHATUN Vs. STATE OF WEST BENGAL & ORS.
February 9, 2012
ALO MONDAL Vs. STATE OF WEST BENGAL & ORS.
February 22, 2012
ALOK CHAKROBARTY Vs. STATE OF WEST BENGAL AND ORS.
January 25, 2012
ALOK KUMAR GHOSHAL & ANOTHER Vs. UNION OF INDIA & OTHERS
February 6, 2012
ALOK KUMAR HAZRA Vs. UNION OF INDIA
May 10, 2012
ALOK KUMAR KAR Vs. CHAIRMAN-CUM-MANAGING DIRECTOR INDIAN AIRLINES LIMITED
April 3, 2012
ALOK SARKAR Vs. STATE OF WEST BENGAL AND OTHERS
February 1, 2012
ALOK SARKER Vs. STATE OF WEST BENGAL
March 1, 2012
ALOKA MONDAL Vs. UNITED INDIA INSURANCE COMPANY LTD
May 2, 2012
ALOKE CHATTERJEE Vs. RAM PRASAD CHANDRA
February 3, 2012
ALOKE KUMAR LAYEK Vs. STATE OF WEST BENGAL & ORS
February 15, 2012
ALOKE KUMAR MAJUMDAR Vs. JAYA MAJUMDER
October 17, 2012
ALOKE KUMAR TARAFDER Vs. STATE OF WEST BENGAL & ORS
June 4, 2012
ALOKE NATH CHATTERJEE Vs. BURN STANDARD CO LTD & ORS
October 1, 2012
ALPANA DAS Vs. PARESH CHANDRA DAS
August 28, 2012
ALPANA DEY Vs. THE WEST BENGAL ELECTRICITY DISTRIBUTION COMPANY LIMITED & ORS.
February 23, 2012
ALPANA SARKAR (DAS) Vs. PARTHA SARKAR
April 30, 2012
AMAL CHANDRA RANA Vs. ASOKE KR GUCHHAIT
August 24, 2012
AMAL KUMAR MISRA Vs. THE STATE OF WEST BENGAL & ORS.
February 8, 2012
AMAL KUMAR PAL Vs. UNION OF INDIA & ORS.
March 21, 2012
AMAL KUMAR SAHA Vs. STATE OF WEST BENGAL
April 19, 2012
AMALENDU BHATTACHARJEE Vs. WEST BENGAL POWER DEVELOPMENT CORPORATION LTD
September 10, 2012
AMALENDU KUMAR BERA Vs. STATE OF WEST BENGAL
March 22, 2012
AMAR BARDHAN Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 18, 2012
AMAR BIR ANAND Vs. RAJARAM JAIPURIA
December 10, 2012
AMAR KUMAR HALDAR Vs. SARASWATI PRESS LIMITED
November 29, 2012
AMAR NATH BANERJEE Vs. CENTRAL BANK OF INDIA
September 24, 2012
AMAR PRAKASH SHAW AND ANR. Vs. THE VICE CHANCELLOR, BISWA BHARATI UNIVERSITY AND ORS.
January 2, 2012
AMARDAS NANDY Vs. STATE OF WEST BENGAL & ORS.
February 14, 2012
AMARENDRA NATH MONDAL Vs. SUBHAS DUTTA
May 18, 2012
AMARESH CHATTERJEE Vs. STATE OF WEST BENGAL & ORS
June 4, 2012
AMARNATH BANERJEE Vs. COMMISSIONER OF CENTRAL EXCISE
May 7, 2012
AMBICA JUTE MILLS LIMITED Vs. JUTE COMMISSIONER
October 8, 2012
AMBRISH PRASAD SINGH Vs. UNION OF INDIA
May 4, 2012
AMBRISH PRASAD SINGH Vs. UNION OF INDIA
May 2, 2012
AMEERUDIN AHMAD Vs. BOARD OF WAKFS WEST BENGAL
February 6, 2012
AMINA BIBI Vs. THE LIEUTENANT GOVERNOR AND OTHERS
March 15, 2012
AMINUL HAQUE Vs. KAJI SHAMSUL HAQUE
July 16, 2012
AMIRUL ISLAM Vs. EXECUTIVE OFFICER, DUBRAJPUR PANCHAYAT SAMITY & ORS.
March 13, 2012
AMIRUL ISLAM Vs. THE STATE OF WEST BENGAL AND ORS.
January 11, 2012
AMIT BANERJEE Vs. STATE OF WEST BENGAL
September 28, 2012
AMIT BANERJEE Vs. STATE OF WEST BENGAL
September 27, 2012
AMIT KARJEE Vs. THE STATE OF WEST BENGAL & ORS.
February 24, 2012
AMIT KUMAR BHATTACHARYA Vs. STATE OF WEST BENGAL
May 16, 2012
AMIT KUMAR SEN Vs. COAL INDIA LTD. AND OTHERS
January 5, 2012
AMIT SINHA Vs. CHAITALI SINHA
March 26, 2012
AMITAVA DAS Vs. SHRIMATI MOUSUMI DAS
January 4, 2012
AMITAVA GANGULY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 17, 2012
AMITAVA GANGULY Vs. UNION OF INDIA AND OTHERS
January 20, 2012
AMITAVA KANJILAL Vs. STATE OF WEST BENGAL
April 19, 2012
AMIYA KUMAR ROY Vs. STATE OF WEST BENGAL AND OTHERS
February 14, 2012
AMIYA PATRA Vs. DISTRICT MAGISTRATE
August 31, 2012
AMRI HOSPITALS LTD. Vs. STATE OF WEST BENGAL AND OTHERS
January 4, 2012
AMRIT NARAYAN ACHARI Vs. SANAT CHOUDHURI
July 16, 2012
AMRITALAL DAS Vs. STATE OF WEST BENGAL AND ORS.
January 25, 2012
AMRITRAJ INVESTMENTS PVT LTD Vs. DHANALAKSHMI BANK LTD
February 20, 2012
AMULYA CHARAN MAITY Vs. THE STATE OF WEST BENGAL & ORS.
August 28, 2012
AMULYA RATAN DAS Vs. STATE OF WEST BENGAL & ORS.
January 19, 2012
ANAMIKA FARM Vs. STATE OF WEST BENGAL
April 25, 2012
ANAND KUMAR SINGH Vs. STATE OF WEST BENGAL
October 17, 2012
ANANDA MONDAL Vs. STATE OF WEST BENGAL
May 16, 2012
ANANNYA CHOWDHURY Vs. GOURI SIRKAR
April 30, 2012
ANANTA DEB ADHIKARY Vs. STATE OF WEST BENGAL
February 27, 2012
ANANTA RAY Vs. STATE OF WEST BENGAL
December 17, 2012
ANARUL HAQUE Vs. THE STATE OF WEST BENGAL & ORS.
February 22, 2012
ANATECH INSTRUMENTS PVT. LTD Vs. COMMERCIAL TAX OFFICER, SEALDAH CHARGE
May 17, 2012
ANATH NATH PAUL Vs. REGIONAL PROVIDENT FUND
December 21, 2012
ANDAMAN PLANTATIONS AND DEVELOPMENT CORPORATION PVT LIMITED Vs. LIEUTENANT GOVERNOR
July 13, 2012
ANGEL DIGITAL PRIVATE LIMITED Vs. S B FILMS
April 12, 2012
ANGURBALA MAITY Vs. STATE OF WEST BENGAL
January 17, 2012
ANIDCO LIMITED Vs. DYC SELF HELP GROUP
August 8, 2012
ANIL HEMBRAM Vs. STATE OF WEST BENGAL
August 6, 2012
ANIL KUMAR Vs. NETAIPADA KUNDU
August 31, 2012
ANIL KUMAR CHOWBAY Vs. STATE OF WEST BENGAL & ORS.
October 17, 2012
ANIL KUMAR GHOSH Vs. STATE OF WEST BENGAL
March 15, 2012
ANIL KUMAR SINGHA Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
August 7, 2012
ANILA CHOWDHURY Vs. STATE OF WEST BENGAL AND OTHERS
February 16, 2012
ANILESH KHAN Vs. THE STATE OF WEST BENGAL & ORS.
January 31, 2012
ANIMA SAHA Vs. KOLKATA MUNICIPAL CORPORATION
January 18, 2012
ANITA CHAKRABORTY Vs. UNIVERSITY OF GOUR BANGA
January 25, 2012
ANITA PAL Vs. STATE OF WEST BENGAL AND OTHERS
January 4, 2012
ANJALI PAUL Vs. THE STATE OF WEST BENGAL & ORS.
April 5, 2012
ANJALI SARKAR Vs. STATE OF WEST BENGAL AND OTHERS
January 13, 2012
ANJAN KUMAR BANERJEE Vs. GORA BANERJEE
April 5, 2012
ANJAN KUMAR PANDEY Vs. STATE OF WEST BENGAL AND OTHERS
January 3, 2012
ANJAN KUMAR ROY Vs. CALCUTTA STATE TRANSPORT CORPORATION & ORS.
September 4, 2012
ANJAN MUKHERJEE Vs. SUNANDA BISWAS
April 18, 2012
ANJANA SRIVASTAVA Vs. SANDIP KUMAR
September 7, 2012
ANJUSREE NANDY Vs. THE STATE OF WEST BENGAL & ORS.
January 19, 2012
ANKUR SEN Vs. KANCHAN SEN
February 22, 2012
ANNAPURNA BANERJEE Vs. THE STATE OF WEST BENGAL & ORS.
January 3, 2012
ANNAPURNA ENGINEERING & MANUFACTURING LTD Vs. STATE OF WEST BENGAL
October 19, 2012
ANU MAZUMDER & ORS. Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
July 13, 2012
ANU MEHTA Vs. GUNMALA SALES PVT LTD
June 25, 2012
ANUBHA BANIK Vs. STATE OF WEST BENGAL
August 6, 2012
ANUP AGARWALLA Vs. CASTRON MINING LIMITED
July 6, 2012
ANUP JAIN Vs. REGISTRAR OF ASSURANCES, KOLKATA
January 27, 2012
ANUP KUMAR BISWAS Vs. UNION OF INDIA AND OTHERS.
March 15, 2012
ANUP KUMAR DUTTA Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
August 7, 2012
ANUP KUMAR PASWAN Vs. STATE OF WEST BENGAL AND ORS.
January 4, 2012
ANUPANANDA CHAKLADAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 18, 2012
APELUDDIN SK Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD
April 26, 2012
APIRUDDIN MIA Vs. STATE OF WEST BENGAL
December 12, 2012
APU DHAR Vs. STATE OF WEST BENGAL
March 13, 2012
APU MANNA Vs. STATE OF WEST BENGAL & ORS.
July 25, 2012
APURBA CHOWDHURY Vs. SHAMPA MAITRA
March 6, 2012
APURBA KISHOR DAS Vs. STATE OF WEST BENGAL & ORS.
February 2, 2012
ARABINDA MALLICK Vs. STATE
December 1, 2012
ARABINDA PAL Vs. THE STATE OF WEST BENGAL
January 30, 2012
ARABINDA SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 18, 2012
ARATI GHOSH Vs. CULTURAL ENTERPRISES CORPORATION & ORS.
February 22, 2012
ARATI GHOSH AND OTHERS Vs. THE UNITED INDIA INSURANCE CO. LTD.
January 25, 2012
ARC HOLDINGS LTD Vs. DECCAN TRADERS P LTD
August 14, 2012
ARCHANA BISWAS Vs. STATE OF WEST BENGAL
April 4, 2012
ARCHANA PRODHAN Vs. STATE OF WEST BENGAL
September 6, 2012
ARFATUN JOHRA BIBI Vs. STATE OF WEST BENGAL & ORS.
March 12, 2012
ARGHA ROY Vs. THE STATE OF WEST BENGAL & ORS.
February 21, 2012
ARGHYA BAKSHI Vs. STATE OF WEST BENGAL & ORS.
February 22, 2012
ARGHYA SENGUPTA Vs. THE STATE OF WEST BENGAL AND OTHERS
January 17, 2012
ARIF MONDAL Vs. RATNAKAR
May 10, 2012
ARINDAM MONDAL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED & ORS.
February 6, 2012
ARINDAM MUKHERJEE Vs. DEBASISH BANERJEE
March 14, 2012
ARINDAM ROY AND ANR. Vs. THE STATE OF WEST BENGAL
January 30, 2012
ARINDAM SANYAL Vs. THE STATE OF WEST BENGAL & ORS.
August 31, 2012
ARJUN AGARWAL Vs. RAMESH AGARWAL
April 2, 2012
ARJUN CHANDRA SAHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 25, 2012
ARJUN MONDAL Vs. BIJOY KRISHNA MANDAL
December 21, 2012
ARJUNDAS GOENKA TRUST Vs. CESC LIMITED & ORS
July 31, 2012
ARNAB SAHA Vs. ANIL KUMAR JANA
September 28, 2012
ARPITA DAS Vs. AMAR DAS
January 4, 2012
ARTISTERY HOUSE PRIVATE LTD. Vs. U. FOAM PRIVATE LTD.
January 31, 2012
ARUN DEY Vs. STATE OF WEST BENGAL
September 26, 2012
ARUN KUMAR AGARWAL Vs. THE BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA & ORS.
August 30, 2012
ARUN KUMAR BASU Vs. WEST BENGAL UNIVERSITY OF ANIMAL AND FISHERY SCIENCES
October 19, 2012
ARUN KUMAR HAZRA Vs. STATE OF WEST BENGAL
January 17, 2012
ARUN KUMAR MANNA Vs. STATE OF WEST BENGAL
September 13, 2012
ARUN KUMAR NANDI Vs. STATE
September 18, 2012
ARUN KUMAR ROY Vs. STATE OF WEST BENGAL
April 30, 2012
ARUN MUKHERJI Vs. STATE OF WEST BENGAL
April 24, 2012
ARUN PRAMANIK & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
January 30, 2012
ARUNA KAR Vs. AMARENDRA NATH SANYAL
July 10, 2012
ARUNA LAMA Vs. THE STATE OF WEST BENGAL AND OTHERS
January 25, 2012
ARUNA SARKAR Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
March 13, 2012
ARUP CHAKRABORTY Vs. STATE
July 19, 2012
ARUP PAL & OTHERS Vs. CHAIRMAN, BARRACKPUR MUNICIPALITY & OTHERS
January 2, 2012
ARUP PAUL Vs. STATE OF WEST BENGAL
March 12, 2012
ARYA PROJECTS LTD. AND OTHERS Vs. THERMAX PVT LTD.
January 19, 2012
ASANSOL MEDICAL CENTRE Vs. GITA DEVI MAROLIA
October 12, 2012
ASANSOL MINI BUS ASSOCIATION Vs. UNION OF INDIA
June 14, 2012
ASEBAN BIBI Vs. SAFIUDDIN SK
October 10, 2012
ASEDA KHATUN AND ORS. Vs. THE STATE WEST BENGAL AND ORS.
January 18, 2012
ASESH KUMAR MAITI Vs. THE STATE OF WEST BENGAL & ORS.
June 5, 2012
ASESH KUMAR SETH Vs. ASHIM KUMAR SETH
October 4, 2012
ASHIM DE CHOWDHURY Vs. GARDEN REACH SHIPBUILDERS AND ENGINEERS LTD
April 26, 2012
ASHIM KUMAR MITRA Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES WEST BENGAL
July 27, 2012
ASHIM KUMAR PAUL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD
July 25, 2012
ASHIM KUMAR PAUL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND OTHERS
February 16, 2012
ASHIM MAJHI Vs. THE STATE OF WEST BENGAL & ORS.
January 17, 2012
ASHIM PANJA Vs. THE STATE OF WEST BENGAL AND ORS.
January 5, 2012
ASHIS DAS @ SUMAN Vs. THE STATE OF WEST BENGAL
January 13, 2012
ASHIS MONDAL Vs. STATE OF WEST BENGAL
April 19, 2012
ASHIT PAUL Vs. THE STATE OF WEST BENGAL & ORS.
August 21, 2012
ASHOK ALIAS ALOKE SANYAL Vs. THE STATE OF WEST BENGAL & ORS.
February 8, 2012
ASHOK BANERJEE ALIAS BAPI BOSE Vs. STATE OF WEST BENGAL
May 4, 2012
ASHOK BANERJEE ALIAS BAPI BOSE Vs. STATE OF WEST BENGAL
April 4, 2012
ASHOK KUMAR Vs. THE UNION OF INDIA & ORS.
July 6, 2012
ASHOK KUMAR DEORA Vs. BALJIT SECURITIES LIMITED
June 26, 2012
ASHOK KUMAR GUPTA & ANR. Vs. STATE & ORS.
January 18, 2012
ASHOK KUMAR MUKHERJEE Vs. USHA RANI DEBI
May 18, 2012
ASHOK KUMAR SINGH Vs. VIJAYA BANK
October 18, 2012
ASHOK RAM Vs. STATE OF WEST BENGAL
December 5, 2012
ASHOKE ADHIKARI Vs. STATE OF WEST BENGAL AND OTHERS
January 2, 2012
ASHOKE DUTTA Vs. THE CALCUTTA TRAMWAYS COMPANY, (1978) LIMITED & ORS.
October 9, 2012
ASHOKE KUMAR BANERJEE Vs. STATE OF WEST BENGAL
August 24, 2012
ASHOKE KUMAR GANGULY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 25, 2012
ASHOKE KUMAR KORA (ADAK) Vs. UNION OF INDIA & ORS.
February 8, 2012
ASHU MONDAL ALIAS ASHU KHAMARU Vs. STATE OF WEST BENGAL
December 7, 2012
ASHUTOSH MAJUMDER Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
July 20, 2012
ASHYANA CONSTRUCTION Vs. OMAR
September 6, 2012
ASISH RUIA Vs. STATE OF WEST BENGAL
May 16, 2012
ASIT DEY SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 25, 2012
ASIT DUTTA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
September 4, 2012
ASIUR RAHAMN Vs. STATE OF WEST BENGAL
July 25, 2012
ASMA KHATOON Vs. BOARD OF WAKFS, WEST BENGAL
December 21, 2012
ASOK KUMAR MALIK Vs. STATE OF WEST BENGAL
October 18, 2012
ASOKE SAWOO Vs. STATE OF WEST BENGAL
October 5, 2012
ASSAM PRODUCE CO. PVT. LTD. Vs. C.I.T.W.B.
January 13, 2012
ATANU GHOSH Vs. TANIA GHOSH
January 20, 2012
ATANU ROY Vs. THE STATE OF WEST BENGAL AND OTHERS
March 6, 2012
ATUL KUMAR DUTTA Vs. BABY DUTTA
March 6, 2012
AUSTIN DISTRIBUTORS P LIMITED Vs. ISWAR GANESH CHANDRA JIU
April 12, 2012
AVA RANI DUTTA Vs. 1ST LAND ACQUISITION COLLECTOR
August 22, 2012
AVIJIT MITRA Vs. STATE OF WEST BENGAL AND OTHERS
January 17, 2012
AVIJIT SAHA Vs. UNION OF INDIA
February 22, 2012
AVISHEK MOHTA Vs. RAILTEL CORPORATION OF INDIA LTD. & ORS.
February 3, 2012
AWADH KISHORE DUBEY Vs. VIMAL J. BNAVISHI
January 17, 2012
AYES KANTI GHOSH Vs. MRINAL KANTI GHOSH AND ORS.
January 13, 2012
AYESHA KHATUN Vs. STATE OF WEST BENGAL
February 17, 2012
AYUB ALI MOLLA Vs. STATE OF WEST BENGAL
September 21, 2012
AYUB ANSARI Vs. STATE OF WEST BENGAL
September 14, 2012
B ENGINEER AND BUILDERS LTD Vs. UNION OF INDIA
January 2, 2012
B JOGA RAO Vs. A AND N STATE COOPERATIVE BANK LTD
September 4, 2012
BABALU SINGH Vs. SANJU SINGH
September 26, 2012
BABU PAUL Vs. STATE OF WEST BENGAL
August 22, 2012
BABUL SAHA Vs. SANAT KUMAR MALLICK
September 24, 2012
BABULAL MAHATO Vs. STATE OF WEST BENGAL
January 17, 2012
BABULAL MAJHI Vs. EASTERN COALFIELDS LIMITED
April 25, 2012
BABULAL RANA Vs. STATE OF WEST BENGAL
December 12, 2012
BABURAIL PURKAIT & ORS. Vs. STATE OF WEST BENGAL & ORS.
February 6, 2012
BABURALI MOLLA Vs. STATE OF WEST BENGAL
January 18, 2012
BADAL CHANDRA GIRI Vs. STATE OF WEST BENGAL & ORS.
January 19, 2012
BADAL CHANDRA PAUL Vs. STATE OF WEST BENGAL AND ORS.
August 7, 2012
BAGREES CEREALS PVT LTD Vs. CALCUTTA MUNICIPAL CORPORATION
December 12, 2012
BAIDYA DAS Vs. STATE OF WEST BENGAL
September 11, 2012
BAIDYA NATH GHOSH Vs. THE BOARD OF TRUSTEES OF THE CALCUTTA PORT TRUST & ORS.
February 9, 2012
BAIDYANATH MISHRA AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
January 2, 2012
BAISHAKHI SHEIKH Vs. STATE OF WEST BENGAL
July 23, 2012
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SMT. SILA TA @ TAH
February 13, 2012
BAL KISHUN YADAV Vs. THE STEEL AUTHORITY OF INDIA LIMITED & ORS.
March 5, 2012
BALAHARI BHOWMICK Vs. STATE OF W.B.
December 5, 2012
BALAHARI SAHA Vs. SUBODH KRISHNA HALDAR
January 17, 2012
BALAI CHANDRA PAUL Vs. STATE OF WEST BENGAL
July 16, 2012
BALAJI TELE FILMS LTD Vs. SAREGAMA INDIA LTD
April 20, 2012
BALLY JUTE COMPANY LTD Vs. DIRECTOR OF INDUSTRIES WEST BENGAL
August 2, 2012
BANA BEHARI MAITY Vs. WEST BENGAL STATE ELECTRIC BOARD
January 19, 2012
BANAMALI MAHARAJ Vs. STATE OF WEST BENGAL AND OTHERS
January 27, 2012
BANASREE MONDAL Vs. STATE OF WEST BENGAL AND ORS.
January 13, 2012
BANDANA DUTTA Vs. MRITYUNJOY KUNDU AND ANR.
January 6, 2012
BANDANA HAZRA Vs. MAHUA HAZRA
January 11, 2012
BANDITA KUNDU Vs. STATE OF WEST BENGAL
October 17, 2012
BANK OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
March 14, 2012
BANK OF INDIA Vs. PARAMESWARAN PADMANABHAN
January 17, 2012
BANKIM BEHARI DAS Vs. STATE OF WEST BENGAL
August 29, 2012
BANSHI DAS Vs. THE STATE OF WEST BENGAL & ORS.
October 18, 2012
BAPPA KUMAR DAS Vs. PRESIDENT OF INSTITUTE OF COST & WORKS ACCOUNTS OF
June 28, 2012
BARADA MAHATO Vs. STATE OF WEST BENGAL & ORS
June 5, 2012
BARMESHWAR MISHRA Vs. STATE OF WEST BENGAL
November 21, 2012
BARUN KUMAR DAS Vs. STATE OF WEST BENGAL
January 19, 2012
BARUN KUMAR DAS Vs. STATE OF WEST BENGAL
January 9, 2012
BARUN KUMAR SADHUKHAN & ORS. Vs. CHETAN BAJAJ & ORS.
February 17, 2012
BASANTI COTTON MILLS Vs. REGISTRAR OF COMPANIES
August 8, 2012
BASANTI COTTON MILLS (1998) PRIVATE LIMITED Vs. NIRENDRANATH KAR
October 17, 2012
BASHIRHAT SARDARATI TANTUBAY SAMABAY SAMITY LIMITED Vs. STATE OF WEST BENGAL
January 31, 2012
BASUDEB DAS Vs. THE STATE OF WEST BENGAL AND ORS.
January 19, 2012
BASUDEB LET Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND ORS.
March 12, 2012
BASUDEV GAYEN Vs. STATE OF WEST BENGAL & ORS.
February 6, 2012
BAY CONTAINER TERMINAL PRIVATE LIMITED & ANR. Vs. THE KOLKATA PORT TRUST & ORS.
February 7, 2012
BEAUTY BANERJEE Vs. STATE OF WEST BENGAL AND ANR.
January 5, 2012
BECHARAM DOLUI AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
February 2, 2012
BELA SINGH Vs. STATE
December 19, 2012
BELA SINHA Vs. MOTILAL RAKSHIT
May 4, 2012
BELGACHI TEA COMPANY LIMITED Vs. ANIL KUMAR DALMIA
January 11, 2012
BENGAL & ASSAM CO. LTD. Vs. COMM. OF INCOME TAX CENTRAL
January 11, 2012
BENGAL AMBUJA HOUSING DEVELOPMENT LTD Vs. PRAMILA SANFUI
December 19, 2012
BENGAL BRICKFIELD OWNERS ASSOCIATION Vs. STATE OF WEST BENGAL
September 21, 2012
BENGAL HOME INDUSTRIES ASSOCIATION Vs. NORTEX MILLS LTD.
January 27, 2012
BENOY BHUSAN SINHA Vs. R.K. BHATTACHARYA AND ORS.
January 27, 2012
BENU BINODE MAJUMDAR AND ANOTHER Vs. MAHADEB BHATACHARJEE
January 2, 2012
BERGER PAINTS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX KOLKATA-IV
May 17, 2012
BERGER PAINTS INDIA LTD. Vs. C.I.T., KOLKATA
January 18, 2012
BHABATOSH CHANDRA DAS Vs. UNITED BANK OF INDIA & ORS.
August 22, 2012
BHABESH CHANDRA DEY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 18, 2012
BHAGBAN SAW Vs. KANIKA DEY
August 24, 2012
BHAGGYADHAR MONDAL Vs. STATE
January 3, 2012
BHAGIRATHI AHIR Vs. THE BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA AND OTHERS
January 3, 2012
BHAGWAN SINGH Vs. THE STATE OF WEST BENGAL & ORS.
July 18, 2012
BHAGYRAAJ VYAPAAR PVT LTD Vs. REGIONAL DIRECTOR MINISTRY OF CORPORATE AFFAIRS EASTERN REGION
August 14, 2012
BHANU BHOWMIK AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
January 9, 2012
BHANU CHARAN DUTTA Vs. STATE OF WEST BENGAL
January 18, 2012
BHANU CHARAN KUILA Vs. STATE OF W B
July 23, 2012
BHARAT COKING COAL LIMITED Vs. PARESH CHANDRA GORAI
November 30, 2012
BHARAT KUMAR AMRITLAL SAYANI Vs. JAYANTILAL KALIDAS SAYANI
January 13, 2012
BHARAT MINMET EXIM LTD. Vs. THE STATE TRADING CORPORATION OF INDIA LIMITED
January 3, 2012
BHARAT SANCHAR NIGAM LIMITED & ORS Vs. PATHICK ENGINEERING WORKS & ORS.
January 5, 2012
BHARAT THAKKAR Vs. SURJYA KANTA MULLICK
April 27, 2012
BHARATI DAS Vs. ALOKE SEN AND OTHERS
January 30, 2012
BHASKAR CHANDRA DAS Vs. THE STATE OF WEST BENGAL & ORS.
January 3, 2012
BHASKAR GAYEN Vs. SUBHADIP MULLICK
March 1, 2012
BHAVESH RAJNIKANT KAMPANI Vs. KOLKATA MUNICIPAL CORPORATION
August 28, 2012
BHIM JADAV Vs. UNION OF INDIA
January 18, 2012
BHIMCHARAN MANNA Vs. SABITA KOLEY
September 12, 2012
BHOLA NATH SARKAR Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION
August 7, 2012
BHOLA SHAW Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
February 3, 2012
BHOLANATH PRAMANICK Vs. JATU KUNDU
October 4, 2012
BHOOPENDRA PAL SINGH Vs. UNION OF INDIA
December 21, 2012
BHUPINDER RAI Vs. S.M. KANNAPPA AUTOMOBILES (P.) LTD.
October 17, 2012
BHUTARIA VALVE UDYOG LTD Vs. COMMISSIONER OF INCOME TAX,
March 13, 2012
BHUTNATH BHUNIA Vs. SRIMANTA KUMAR MAITY
February 10, 2012
BIBEKANANDA DAS Vs. STATE OF WEST BENGAL
July 10, 2012
BIBHABATI CHATTOPADHYAY Vs. STATE OF WEST BENGAL
October 9, 2012
BIBHAS BANERJEE Vs. STATE OF WEST BENGAL AND OTHERS
February 17, 2012
BIBHU BHUSAN DAS Vs. SUDHIR KUMAR DEY
June 26, 2012
BIBI FATEMA Vs. THE STATE OF WEST BENGAL AND ORS.
January 5, 2012
BIDISHA CO Vs. THE STATE OF WEST BENGAL & ORS.
July 31, 2012
BIDISHA CO OPERATIVE SOCIETY LTD Vs. STATE OF WEST BENGAL
August 6, 2012
BIDYUT KUMAR PANJA Vs. WEST BENGAL BOARD OF PRIMARY EDUCATION
October 17, 2012
BIDYUT KUMAR PANJA Vs. WEST BENGAL BOARD OF PRIMARY
October 18, 2012
BIG BOSS STEEL AND ALLOYS LTD. Vs. S.K. SARAWAGI & CO. PVT. LTD.
January 9, 2012
BIHAR RUBBER CO. LTD. & ORS. Vs. BENGAL WATERPROOF LTD. & ORS
January 27, 2012
BIHAR RUBBER CO. LTD. & ORS. Vs. BENGAL WATERPROOF LTD. & ORS.
January 25, 2012
BIJAN BANERJEE MEMORIAL CHARITABLE TRUST AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
August 6, 2012
BIJAN NASKAR Vs. STATE
June 22, 2012
BIJAY CHATTERJEE Vs. STATE OF WEST BENGAL AND OTHERS
January 30, 2012
BIJITASWA ROUT Vs. STATE OF WEST BENGAL
December 10, 2012
BIJOY KRISHNA SAHA Vs. UNION OF INDIA & ORS.
January 3, 2012
BIJOY THAKUR Vs. THE STATE OF WEST BENGAL & ORS.
April 3, 2012
BIKASH CHAND Vs. FALGUNI CHAND
October 17, 2012
BIKASH HAZRA Vs. UNION OF INDIA
January 17, 2012
BIKASH KRISHNA BHOWMICK Vs. STATE
July 6, 2012
BIKASH KUNDU Vs. THE STATE OF WEST BENGAL & ORS.
April 3, 2012
BIKASH NARJINARY Vs. THE STATE OF WEST BENGAL AND ORS.
January 20, 2012
BIMAL CHOWDHURY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 18, 2012
BIMAL KANTI AICH Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION
August 7, 2012
BIMAL KANTI PAL & ORS. Vs. ASOKE PAUL & ORS.
February 9, 2012
BIMAL KRISHNA MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
February 27, 2012
BIMAL KUMAR CHANDA Vs. BARASAT MUNICIPALITY & OTHERS
January 13, 2012
BIMAL KUMAR GHOSH Vs. STATE OF WEST BENGAL & ORS.
October 18, 2012
BIMAL KUMAR GHOSH Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
September 25, 2012
BIMAL MAJUMDER Vs. GOPAL KUMAR PILLAI
May 4, 2012
BIMAL MIMANI Vs. CESC LIMITED
July 24, 2012
BIMAN CHAKRABORTY Vs. HOWRAH SHREE RAMKRISHNA SANGHA
August 14, 2012
BIMAN GHOSH & ANR. Vs. CESC LTD. & ORS.
July 16, 2012
BIMAN ROY Vs. KABERI ROY
July 3, 2012
BINAY CHATTERJEE Vs. KANANBALA CHATTERJEE
July 13, 2012
BINDESHWARI PRASAD SINGH Vs. EASTERN COAL FIELDS LTD
May 11, 2012
BINOY BHUSHAN CHAKRABORTY Vs. CHIEF GENERAL MANAGER
March 30, 2012
BINOY KUMAR GHOSH AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
January 20, 2012
BINOY MAHATO Vs. STATE OF WEST BENGAL
October 19, 2012
BIPADTARAN RUIDAS Vs. UNIVERSITY OF CALCUTTA & OTHERS
February 7, 2012
BIPASHA MAZUMDER AND OTHERS Vs. D J RESOURCES PRIVATE LIMITED AND OTHERS
June 19, 2012
BIPIN KUMAR SENAPATI Vs. STATE OF WEST BENGAL
January 18, 2012
BIPLAB MITRA Vs. PRASANTA KUMAR MAJUMDAR
January 6, 2012
BIPLAB MONDAL Vs. STATE OF WEST BENGAL
July 13, 2012
BIPLAN GHOSH Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 18, 2012
BIPTA KHARIA Vs. STATE
June 19, 2012
BIPUL KRISHNA SARKAR Vs. STATE OF WEST BENGAL
August 24, 2012
BIPUL PARUA Vs. SAMPA PARUA
March 20, 2012
BIREN ROY @ BIRENDRA NATH ROY Vs. BASANTI ROY
June 25, 2012
BIRENDRA KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
September 7, 2012
BIRENDRA NATH BALA Vs. STATE OF WEST BENGAL
January 4, 2012
BIRENDRA NATH ROY SINGHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 18, 2012
BIRENDRA SINGH Vs. KRISHNA KUMAR FOGLA AND OTHERS
January 10, 2012
BIRESWAR BHATTACHARJEE Vs. GIRIDHARI SARKAR
December 19, 2012
BISHAKHA MONDAL Vs. THE STATE OF WEST BENGAL AND ORS.
January 19, 2012
BISHNU SARKAR Vs. HONOURABLE CHIF JUSTICE HONOURABL HIGH COURT CALCUTTA
July 20, 2012
BISHNUPADA BANERJEE Vs. THE STATE OF WEST BENGAL & ORS.
February 23, 2012
BISHNUPADA PAL Vs. STATE OF WEST BENGAL AND ORS.
January 17, 2012
BISHNUPRIYA SARKAR Vs. AKHIL ROY CHOWDHURY
April 12, 2012
BISHWAJIT RANA Vs. STATE OF WEST BENGAL
July 30, 2012
BISWAJIT CHAKRABORTY Vs. STATE OF WEST BENGAL AND ORS.
January 3, 2012
BISWAJIT DAS Vs. RUMA BARH
January 5, 2012
BISWAJIT DAS Vs. RITA DAS
September 25, 2012
BISWAJIT ROOJ Vs. SAMARPITA (NAG) ROOJ @ MITHU ROOJ
January 31, 2012
BISWAJIT SAHA Vs. STATE
July 6, 2012
BISWAJIT SARKAR Vs. STATE OF WEST BENGAL
August 1, 2012
BISWAJIT SARKAR Vs. THE STATE OF WEST BENGAL & ORS.
August 6, 2012
BISWANATH CHAKRABORTY Vs. STATE BANK OF INDIA
January 20, 2012
BISWANATH DOLUI Vs. STATE OF WEST BENGAL
August 2, 2012
BISWANATH GHOSE Vs. KOLKATA MUNICIPAL CORPORATION
September 27, 2012
BISWANATH GHOSH Vs. STATE OF WEST BENGAL
February 3, 2012
BISWANATH HALDER Vs. THE STATE OF WEST BENGAL AND OTHERS
January 18, 2012
BISWANATH KAYAL & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
January 24, 2012
BISWANATH NANDY Vs. ASISH KUMAR PAL
October 4, 2012
BISWANATH PAUL Vs. WEST BENGAL AGRO INDUSTRIES CORPORATION LTD
June 28, 2012
BISWANATH SARKAR Vs. STATE OF WEST BENGAL
June 27, 2012
BISWANATH TEWARY Vs. STATE
January 17, 2012
BISWANATH YADAV Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 18, 2012
BISWESWAR GHOSH Vs. RAJAT KUMAR SINHA
April 19, 2012
BISWESWAR RAKSHIT Vs. STATE OF WEST BENGAL
June 6, 2012
BITHIKA PAUL Vs. THE STATE OF WEST BENGAL & ORS.
February 22, 2012
BOARD OF TRUSTEES BATA INDIA LTDEMPLOYEES STATUTORY PROVIDENT FUND SERVICE Vs. UNION OF INDIA
July 3, 2012
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. ROYAL CONSTRUCTIONS
September 25, 2012
BOTHRA SHIPPING SERVICES Vs. COMMISSIONER OF INCOMETAX, KOLKATA XII
May 15, 2012
BOWREAH COTTON MILLS CO. LTD Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
October 16, 2012
BOWREAH JUTE MILLS (P) LTD Vs. GLOSTER LTD
September 13, 2012
BRATINDRANATH MUKHERJEE Vs. CANS AND CLOSURES LTD
August 10, 2012
BRIDGE AND ROOF COMPANY (INDIA) LTD AND ORS Vs. INDIAN OIL CORPORATION LTD AND ORS
September 21, 2012
BRINDABAN GHOSH Vs. STATE OF WEST BENGAL
May 16, 2012
BROJENDRA NATH SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
August 17, 2012
BUDHIBAL SUBBA Vs. STATE OF WEST BENGAL
July 25, 2012
BUILD FAB Vs. AIRPOT AUTHORITY OF INDIA
July 19, 2012
BULA GHOSH Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE) KOLKATA, WEST BENGAL
January 20, 2012
BULBULITALA COLD STORAGE Vs. STATE OF WEST BENGAL
April 12, 2012
C. HAMZA AND OTHERS Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
March 22, 2012
C.E.S.C. LTD Vs. ABDOS TRADING CO. PVT LTD
October 19, 2012
CALCUTTA AUTO RICKSHAW OPERATORS UNION & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
February 15, 2012
CALCUTTA TRAMWAYS CO Vs. B M S ENGINEERS REP BY SISIR
March 15, 2012
CAPRICORN OILS LIMITED Vs. RATAN MOHAN SARDA
February 21, 2012
CASTRON MINING LIMITED AND SRI MAHENDRA KUMAR AGARWALLA & ORS. Vs. SRI ANUP AGARWALLA & ORS.
July 6, 2012
CENTRAL BUREAU OF INVESTIGATION Vs. DILIP KUMAR LAHIRI
March 1, 2012
CENTURY TEXTILE & INDUSTRIES LTD. Vs. UNION OF INDIA AND OTHERS
January 18, 2012
CHABI DEY Vs. GAYETRI NANDY
January 3, 2012
CHABI KONAR Vs. RANJIT KUMAR DEY
July 24, 2012
CHAMPA BAGDI Vs. IFFCO TOKIO GENERAL INSURANCE CO LTD
July 19, 2012
CHAMPA SHAW Vs. STATE OF WEST BENGAL
January 9, 2012
CHAMPAK MUKHERJEE Vs. CALCUTTA STATE TRANSPORT CORPORATION
September 4, 2012
CHANCHAL GOSWAMI Vs. TAPATI MUKHERJEE
January 3, 2012
CHANDAN MANDAL Vs. STATE OF WEST BENGAL
August 6, 2012
CHANDAN MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
February 21, 2012
CHANDAN SARKAR Vs. STATE OF WEST BENGAL
June 12, 2012
CHANDI CHARAN BHANDARI Vs. ARAMBAGH MUNICIPALITY AND OTHERS
February 21, 2012
CHANDRA CHUR MUKHERJEE Vs. INDIAN OIL CORPORATION LTD
February 8, 2012
CHANDRA KANTA DAS Vs. STATE OF WEST BENGAL
January 30, 2012
CHARAN ROY Vs. SHYAMAL KANTI BANDHYOPADHYAY
July 26, 2012
CHARUA MUNDA Vs. STATE OF WEST BENGAL
February 13, 2012
CHHABI GOSWAMI Vs. STATE OF WEST BENGAL
June 11, 2012
CHHANDA MONDAL Vs. BANDANA DAS
August 8, 2012
CHHANDA SINHA Vs. RANJAN SINHA
July 27, 2012
CHHOTU HAZRA Vs. STATE OF WEST BENGAL
October 16, 2012
CHHUTU SINGH THAKUR Vs. STATE OF WEST BENGAL
January 6, 2012
CHIEF SECRETARY Vs. M. VASUDEVAN
September 20, 2012
CHINMAY MAITY & ORS. Vs. STATE OF WEST BENGAL & ORS.
February 22, 2012
CHINMOY BHOWMICK Vs. BAPI CHOWDHURY
September 18, 2012
CHIRA RANJAN BHATTACHERJEE Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
July 20, 2012
CHITRA DEY Vs. THE STATE OF WEST BENGAL AND ORS.
January 2, 2012
CHITTA RANJAN BASAK Vs. STATE OF WEST BENGAL & ORS.
January 9, 2012
CHITTA RANJAN MONDAL Vs. RAM KRISHNA GHOSH
August 8, 2012
CHITTA RANJAN SAHA Vs. STATE OF WEST BENGAL
August 6, 2012
CHITTARANJAN BHUNIA Vs. WEST BENGAL FOREST DEVELOPMENT CORPORATION LIMITED
April 26, 2012
CHITTARANJAN PAUL Vs. STATE OF WEST BENGAL
June 22, 2012
CHITTARANJAN SAHU Vs. STATE OF WEST BENGAL
July 10, 2012
CHITTARANJAN THOKDAR & ORS. Vs. THE STATE OF WEST BENGAL & OTHERS
January 19, 2012
CHITTO MANERJEE Vs. CESC LIMITED
October 16, 2012
CHOWDHURY MINIRUZZAMAN Vs. STATE OF WEST BENGAL
July 4, 2012
CHOWHAN EXPORTS LIMITED Vs. UNION OF INDIA
January 6, 2012
CHOWRINGHEE PRAKASHAN (P) LTD Vs. BEGWANI TRADE & INDUSTRIES PVT. LTD
December 20, 2012
CHOWRINGHEE PRAKASHAN PRIVATE LIMITED Vs. BEGWANI TRADE AND INDUSTRIES PRIVATE LIMITED
February 8, 2012
CHUNILAL DHAR Vs. STATE OF WEST BENGAL AND ORS.
August 7, 2012
CHUNILAL NANDA Vs. STATE OF WEST BENGAL
January 13, 2012
CHUNNU HEMBRAM Vs. STATE OF WEST BENGAL
April 4, 2012
CITIBANK N A Vs. RAJBINDER KAUR
January 3, 2012
CITY DAIRY PRODUCTS PVT. LTD. (IN LIQN.) Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
January 13, 2012
CITY KEROSENE SUPPLY AGENCY Vs. STATE OF WEST BENGAL
February 2, 2012
CLS LIMITED & ANR Vs. ASHOK JATIA & ORS
March 21, 2012
COAL INDIA LIMITED Vs. AKSHAYA KUMAR JENA
March 1, 2012
COAL INDIA LIMITED Vs. CANADIAN COMMERCIAL CORPORATION
March 20, 2012
COAL INDIA LIMITED Vs. RAHUL INDUSTRIES LIMITED
April 4, 2012
COLLECTOR Vs. G BALESHWARI
June 19, 2012
COLOMBIA TRADING CO. LTD. AND OTHERS Vs. INTERNATIONAL COMMENTER LTD.
January 18, 2012
COMMISSIONER OF C. EX., KOLKATA-II Vs. SUPER FORGING AND STEELS LTD.
May 2, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. G.I.S. COTTON MILLS LTD.
July 5, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. FABRICAST INDUSTRIES
April 11, 2012
COMMISSIONER OF CENTRAL EXCISE, CAL.-VI Vs. VISUVIOUS INDIA LTD.
May 4, 2012
COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-I Vs. BLACK DIAMOND BEVERAJES LTD.
May 15, 2012
COMMISSIONER OF CUS. (PORT) Vs. L. MADANLAL (ALUMINIUM) LTD.
September 25, 2012
COMMISSIONER OF INCOME Vs. M/S. MCLEOD & CO LTD., KOLKATA
February 6, 2012
COMMISSIONER OF INCOME Vs. M/S. NOWERA VALLEY PLANTATION (P) LTD.
February 27, 2012
COMMISSIONER OF INCOME Vs. M/S. HINDUSTAN PAPER CORPORATION LTD.
February 13, 2012
COMMISSIONER OF INCOME TAX Vs. S.K. TEKRIWAL
December 3, 2012
COMMISSIONER OF INCOME TAX, ASANSOL Vs. SHRI SHANKAR KUMAR SHARMA
February 24, 2012
COMMISSIONER OF INCOME TAX, KOLKATA Vs. SRI BORENDRA NATH MOOKERJEE
February 7, 2012
COMMISSIONER OF WEALTH TAX, WB Vs. BRAHM DATT INVESTMENT & FINANCE CO. P. LTD
January 30, 2012
COMMR. OF CUS. Vs. MD. ABDUL MAJED SARDAR
April 16, 2012
CORPORATION BANK Vs. VIKASH METAL AND POWER LTD.
August 30, 2012
CROMPTON GREAVES LIMITED Vs. ASSISTANT COMMISSIONER
October 19, 2012
D.UDAYA KUMAR AND ANOTHER Vs. THE UNION OF INDIA AND OTHERS
March 16, 2012
DABU PAUL Vs. SUMATI DAS
August 10, 2012
DAKSHINESWAR Vs. THE STATE OF WEST BENGAL AND ORS.
January 4, 2012
DAKSHINESWAR HOLY NEST RESIDENTS WELFARE ASSOCIATION Vs. THE STATE OF WEST BENGAL AND OTHERS
January 11, 2012
DAMODAR VALLEY CORPORATION Vs. BHASKAR SHARCHI ALLOYS LTD
August 16, 2012
DAMODAR VALLEY CORPORATION & ORS. Vs. CENTRAL INFORMATION COMMISSION & ORS.
February 2, 2012
DARSHANA SHAH AND OTHERS Vs. THE MAYOR, KOLKATA MUNICIPAL CORPORATION AND OTHERS
January 10, 2012
DASHMI PUSHPA SANGA Vs. STATE OF WEST BENGAL
January 9, 2012
DAULATUNNESHA BEGUM Vs. STATE OF WEST BENGAL & ORS.
January 13, 2012
DAYAMOY MAHATO & ORS Vs. STATE OF WEST BENGAL & ORS
March 7, 2012
DBLAB LIMITED Vs. EMPLOYEES PROVIDENT FUND ORGANISATION & ANR.
July 5, 2012
DEB KUMAR MAITY Vs. STATE OF WEST BENGAL & ORS
April 24, 2012
DEBABRATA BISWAS Vs. STATE OF WEST BENGAL & ORS
March 5, 2012
DEBABRATA BISWAS Vs. DR. SUDHANGSU SEKHAR MITRA
February 1, 2012
DEBABRATA PRAMANIK Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
September 4, 2012
DEBAL DAS Vs. STATE OF WEST BENGAL
July 20, 2012
DEBAPRASAD SINHA Vs. THE STATE OF WEST BENGAL & ORS.
January 20, 2012
DEBARTHI SARKAR Vs. THE STATE OF WEST BENGAL & ORS.
March 2, 2012
DEBASHIS BISWAS Vs. STATE OF WEST BENGAL
October 3, 2012
DEBASHISH CHATTERJEE Vs. STATE AND ORS.
January 9, 2012
DEBASHISH CHATTERJEE Vs. STATE OF WEST BENGAL AND ORS.
January 18, 2012
DEBASHISH MAJUMDER Vs. THE STATE OF WEST BENGAL AND ORS.
January 20, 2012
DEBASHISH SEN AND OTHERS Vs. STATE OF WEST BENGAL AND ANOTHER
February 3, 2012
DEBASIS BHATTACHARJEE & ANR. Vs. PUSPA MAJHI
March 16, 2012
DEBASISH KAR Vs. STATE OF WEST BENGAL
January 11, 2012
DEBASISH MONDAL AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
January 27, 2012
DEBASISH PODDER Vs. STATE OF WEST BENGAL
August 22, 2012
DEBASRI CHAKRABORTY Vs. STATE OF WEST BENGAL
June 6, 2012
DEBESH GHOSH MAJUMDAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
September 4, 2012
DEBIKAY ELECTRONICS INDUSTRIES LTD (IN LIQN) Vs. O/L AND OTHERS
January 10, 2012
DEBJANI GUPTA AND ANOTHER Vs. THE CALCUTTA STATE TRANSPORT CORPORATION
January 24, 2012
DEBJANI ROY Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
August 7, 2012
DEBNATH CHAKRABORTY Vs. UNION OF INDIA
January 13, 2012
DEEPAK KHEMKA Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
February 7, 2012
DEEPAK KUMAR PRAHLADKA AND ORS Vs. STATE OF WEST BENGAL AND OTHERS
February 9, 2012
DEEPAK MITRA Vs. THE STATE OF WEST BENGAL AND OTHERS
February 15, 2012
DEEPAK STEEL & POWER LTD. & ANR. Vs. UNION OF INDIA & ORS.
February 14, 2012
DEEPAK STEEL AND POWER LTD Vs. UNION OF INDIA
September 18, 2012
DEPUTY CONSERVATOR OF FORESTS Vs. PARVATI UPADHYAY
September 20, 2012
DEPUTY CONSERVATOR OF FORESTS Vs. P. TATA RAO
September 20, 2012
DESHAPRAN BUILDING STORES Vs. SARDAR KIRTAN SINGH
April 18, 2012
DEV ALL PRIVATE LIMITED Vs. MD ZAHIR HOSSAIN
August 27, 2012
DEV PRASAD SARKER Vs. STATE OF WEST BENGAL
January 9, 2012
DEVAN MONDAL Vs. STATE
May 14, 2012
DEVANS MODERN BREWERIES LTD Vs. CONTROLLER OF PATENTS
August 2, 2012
DEVASMITA CHAKRABORTY Vs. STATE OF WEST BENGAL
May 16, 2012
DEVDAS HALDER Vs. SANKAR BISWAS
August 28, 2012
DEVESH GUPTA Vs. STATE
January 18, 2012
DHANANJAY MOHANTA Vs. GENERAL MANAGER, SOUTH EASTERN RAILWAY AND OTHERS
February 2, 2012
DHANANJOY CHONGDAR Vs. PARUL BALA KOLEY
May 10, 2012
DHARAM GODHA Vs. UNIVERSAL PAPER MILLS LTD
April 19, 2012
DHARANI KANTA BARMAN Vs. STATE OF WEST BENGAL AND ORS.
August 7, 2012
DHARNIDHAR Vs. THE STATE OF WEST BENGAL AND OTHERS
January 27, 2012
DHRUBA BANERJEE Vs. THE STATE OF WEST BENGAL AND OTHERS
January 3, 2012
DHUNSERI TEA & INDUSTRIES LTD. Vs. COMM. OF INCOME TAX II, KOLKATA
January 6, 2012
DIAMOND BEVERAGES PVT. LTD. Vs. COMMERCIAL ENTERPRISES
January 3, 2012
DIBYA SUNDAR GHOSH Vs. SIBU KANGSABANIK
January 4, 2012
DIBYENDU BANERJEE Vs. BIKRAM SEN AND ORS.
January 30, 2012
DIDRA MIYA & ORS. Vs. THE NATIONAL INSURANCE CO. LTD. & ORS.
February 15, 2012
DILDAR HOSSAIN Vs. STATE
October 18, 2012
DILIP DAS Vs. STATE
January 18, 2012
DILIP KAMTI Vs. STATE OF WEST BENGAL
April 27, 2012
DILIP KR SARKAR Vs. STATE OF WEST BENGAL
August 8, 2012
DILIP KUMAR ARI Vs. ASHOK KUMAR GHOSH & ORS
February 15, 2012
DILIP KUMAR BARMAN Vs. BHASKAR ROY
December 20, 2012
DILIP KUMAR DAS Vs. SOURENDRA KUMAR SAHA AND OTHERS
January 4, 2012
DILIP KUMAR GHOSH Vs. STATE OF WEST BENGAL & ORS
June 20, 2012
DILIP KUMAR GHOSH Vs. ASHIM KUMAR GHOSH
December 19, 2012
DILIP KUMAR KUNDU Vs. GOBINDA PROSAD BHATTACHARYA
December 20, 2012
DILIP KUMAR MONDAL Vs. STATE OF WEST BENGAL & ORS.
February 9, 2012
DILIP KUMAR SAHA Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
February 2, 2012
DILIP KUMAR VERMA Vs. BIJAY KUMAR MAHARANA
February 10, 2012
DILIP MUKHERJEE Vs. STATE OF WEST BENGAL
April 27, 2012
DILIP ROY Vs. PAHARI CONSTRUCTION PVT. LTD. & ANR.
March 22, 2012
DINA NATH SAHA Vs. ASHOK KUMAR BANSAL
March 16, 2012
DINESH CHANDRA ROY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 17, 2012
DINESH GHOSH Vs. STATE & ORS.
February 13, 2012
DINESH KR. GUPTA Vs. STATE & ORS.
February 3, 2012
DINESH KUMAR ROY Vs. STATE OF WEST BENGAL
August 6, 2012
DINESH SAHA Vs. STATE OF WEST BENGAL
October 10, 2012
DINESH SARKAR Vs. UNION OF INDIA
December 21, 2012
DIPA GHOSH & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
January 31, 2012
DIPA HALDER Vs. STATE OF WEST BENGAL AND ORS.
January 9, 2012
DIPAK CHAKRABORTY Vs. BOARD OF COUNCILLORS BHADRESWAR MUNICIPALITY
May 18, 2012
DIPAK DAS Vs. NEMAI DAS
June 20, 2012
DIPAK DAS Vs. STATE OF WEST BENGAL & ORS.
February 3, 2012
DIPAK DEY Vs. THE STATE OF WEST BENGAL AND ORS.
January 2, 2012
DIPAK JANA Vs. STATE OF WEST BENGAL
September 24, 2012
DIPAK KR ROY Vs. ANJALI ROY
May 2, 2012
DIPAK KUMAR CHATTOPADHYAY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 17, 2012
DIPAK KUMAR DAS Vs. STATE OF WEST BENGAL
July 10, 2012
DIPAK KUMAR DAS AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
January 5, 2012
DIPAK KUMAR HIMATSINGKA Vs. JYOTSANA RAJGARHIA & ANR
March 15, 2012
DIPAK KUMAR MONDAL Vs. STATE OF WEST BENGAL
July 2, 2012
DIPAK KUMAR SARKAR Vs. THE CALCUTTA TRAMWAYS COMPANY, (1978) LIMITED & ORS.
October 9, 2012
DIPAK MAITY Vs. STATE OF WEST BENGAL
February 27, 2012
DIPAK ROY Vs. STATE OF WEST BENGAL & ORS
April 11, 2012
DIPAK SAHA Vs. SURESH PANDEY
October 17, 2012
DIPAK SASMAL Vs. STATE OF WEST BENGAL & ORS.
July 25, 2012
DIPAK TARAFDER Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 17, 2012
DIPALI GHOSH (KANJI) AND ORS. Vs. STATE OF WEST BENGAL AND ANR.
January 19, 2012
DIPANJAN BANERJEE Vs. STATE OF WEST BENGAL & ORS
February 7, 2012
DIPANKAR DAS Vs. STATE OF WEST BENGAL & ORS.
July 25, 2012
DIPANKAR GAYEN Vs. STATE OF WEST BENGAL & ORS.
March 22, 2012
DIPANKAR GHOSH & ANR. Vs. SMT. SRILEKHA RAHA & ANR.
December 21, 2012
DIPANKAR ROY & ORS Vs. MOUSUMI ROY & ANR
April 20, 2012
DIPANKAR SAHA Vs. UNION OF INDIA & ORS.
February 13, 2012
DIPTI GHOSH AND OTHERS Vs. ANIL KUMAR CHATTERJEE AND OTHERS
August 16, 2012
DIPU CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
January 2, 2012
DIRECTOR, SATYAJIT RAY FILM AND TELEVISION INSTITUTE Vs. AVIJIT NANDY
January 18, 2012
DIVISIONAL ENGINEER Vs. BHAJAN CHANDRA HALDER ALIAS MANORANJAN HALDER
May 14, 2012
DIVYANK TRIPATHI & ORS. Vs. STATE OF WEST BENGAL & ORS.
February 17, 2012
DOLGOBINDA GUPTA Vs. STATE
May 7, 2012
DOLI KARMAKAR Vs. RANJAN KUMAR SADHUKHAN
January 16, 2012
DOLLY BASU Vs. PRABIR GHOSH
May 3, 2012
DR. ABDUL BASAR Vs. STATE OF WEST BENGAL AND ORS.
January 11, 2012
DR. AMIT BANERJEE Vs. THE CHANCELLOR, WEST BENGAL UNIVERSITY OF HEALTH SCIENCES & ORS.
February 1, 2012
DR. AMIYA KUMAR NANDI AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
January 3, 2012
DR. N. SARANGI Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH & OTHERS
March 29, 2012
DR. PAPIYA BISWAS & ORS. Vs. STATE OF WEST BENGAL & ORS.
April 18, 2012
DR. SAILENDRA KUMAR BAG Vs. STATE OF WEST BENGAL AND ORS.
January 9, 2012
DR. SANDIP SANTRA AND OTHER Vs. DR. PAPIYA BISWAS AND OTHERS
October 18, 2012
DR. SOUMYA BHATTACHARYA Vs. THE STATE OF WEST BENGAL & ORS.
February 10, 2012
DR. SREEPARNA BANERJEE Vs. THE STATE OF WEST BENGAL & ORS.
July 5, 2012
DR. TAPAS KUMAR ROY & ORS. Vs. STATE OF WEST BENGAL & ORS.
January 19, 2012
DREDGING CORPORATION OF INDIA LTD Vs. P K BHATTACHARJEE
April 20, 2012
DRUPADI DEVI DALMIA AND ORS. Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
January 2, 2012
DUBEY PROJECT Vs. UNION OF INDIA
January 18, 2012
DULAL BHATTACHARYA Vs. SUPERINTENDENT OF POLICE & ORS
February 7, 2012
DULAL CHANDRA DAS Vs. THE STATE OF WEST BENGAL AND ORS.
January 19, 2012
DULAL CHANDRA NASKAR Vs. RAJPUR SONARPUR MUNICIPALITY & OTHERS
January 27, 2012
DUNLOP INDIA LIMITED Vs. MADURA COATS LIMITED
March 26, 2012
DUNLOP INDIA LTD Vs. E V MATHAI
January 13, 2012
DUNLOP INDIA LTD. Vs. MADURA COATS LTD.
July 19, 2012
DURGA BALA MAITY Vs. THE STATE OF WEST BENGAL & ORS.
February 16, 2012
DURGA CHARAN MONDAL Vs. STATE OF WEST BENGAL
January 2, 2012
DURGA DAS Vs. SOLACE AND ASSOCIATES
April 30, 2012
DURGA DAS CHATTAPADHYAY Vs. STATE OF WEST BENGAL
February 23, 2012
DURGA DUTT MUNDRA & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
April 10, 2012
DURGA KHANRA Vs. THE STATE OF WEST BENGAL AND ORS.
January 25, 2012
DURGA MATA, KALI MATA & LAKSHMI MATA THAKURANI Vs. STATE OF WEST BENGAL & ORS
February 27, 2012
DWIGENDRA NATH SARNAKAR Vs. THE STATE OF WEST BENGAL & ORS.
March 2, 2012
E.C. BOSE & COMPANY PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
June 12, 2012
E.R. COLD STORAGE PRIVATE LIMITED Vs. SK. ABDUL SABIR
January 17, 2012
EAST INDIA CHEMICAL PRODUCTS Vs. STATE BANK OF INDIA
April 17, 2012
EASTERN CHEMOFARB LTD Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD
January 19, 2012
EASTERN SPINNING MILLS AND INDUSTRIES LIMITED Vs. STATE
October 5, 2012
EASTERN SPINNING MILLS AND INDUSTRIES LIMITED Vs. KOTAK MAHINDRA BANK LIMITED
October 12, 2012
EJAJUL HAQUE & ORS. Vs. TAPAS KUMAR DAS & ORS.
January 4, 2012
ELAHI BOX MANDAL Vs. STATE OF W.B.
December 5, 2012
EMAMI BIOTECH LIMITED Vs. STATE
February 8, 2012
EMAMI BIOTECH LTD AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
January 25, 2012
EMAMI LIMITED Vs. TRIMURTI TEXTILE INDUSTRIES AND OTHERS
January 31, 2012
EMAMI LIMITED Vs. TRIMURTI TEXTILES INDUSTRIES
January 18, 2012
EMBEE SOFTWARE PRIVATE LTD Vs. SAMIR KUMAR SHAW
March 27, 2012
EMPLOYEES STATE INSURANCE CORPORATION AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
February 21, 2012
EMPLOYEES STATE INSURANCE CORPORATION. Vs. PEERLESS GENERAL FINANCE & INVESTMENT COMPANY LTD
June 11, 2012
EMPLOYEES’ STATE INSURANCE CORPORATION Vs. M/S M.P. ASSOCIATES ENGINEERS
October 10, 2012
ENGINEERING TRADE CENTRE (I) (P.) LTD. Vs. QUALITY STEEL WIRE PRODUCTS (P.) LTD.
November 20, 2012
ENGINEERING TRADE CENTRE (I) PVT. LTD. Vs. QUALITY STEEL WIRE PRODUCTS PVT. LTD.
January 10, 2012
ESQUIRE EXPRESS AND COURIER SERVICES AND ANOTHER Vs. UNION OF INDIA AND ORS.
January 9, 2012
ESQUIRE EXPRESS AND COURIER SERVICES AND ANR. Vs. UNION OF INDIA AND ORS.
January 30, 2012
ESTATE OF KALPANA DAS NEOGI Vs. DIPALI DAS NEOGI
December 17, 2012
ESTOMOHIN BECK Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHER
March 16, 2012
EVEREADY INDUSTRIES INDIA LTD Vs. GILLETTE INDIA LTD
December 13, 2012
EVEREADY INDUSTRIES INDIA LTD. Vs. GILLETTE INDIA LTD.
February 17, 2012
EVEREADY INDUSTRIES LTD Vs. GILLETTE INDIA LTD
March 19, 2012
EXCEL DEALCOM PVT. LTD. Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LTD. & ORS.
February 1, 2012
EXCEL DEALCOMM PRIVATE LIMITED Vs. ASSET RECONSTRUCTION COMPANY
May 3, 2012
EXOTICA GLOBAL PVT LTD Vs. UNION OF INDIA
May 10, 2012
FAKIR CHAND GOPE Vs. DEPUTY GENERAL MANAGER, RAM NAGORE COLLIERY AND OTHERS
January 11, 2012
FAMIDA BEGUM AND ORS. Vs. SK. SHAMIM AHMED AND ORS.
January 20, 2012
FARHAT AND ASSOCIATES Vs. MD NEZAMUDDIN ALIAS NEZAM MALLICK
May 3, 2012
FARID MONDAL Vs. ABDUL GANI MONDAL
February 1, 2012
FAZER ALI SARDAR Vs. IMAN ALI GAZI
April 26, 2012
FAZLUL HAQUE CHOWDHURY Vs. HOSSAIN ALI AND ORS.
January 17, 2012
FELURAM SAMANTA Vs. STATE
January 20, 2012
FIITJEE LTD Vs. DIPANJAN ROY CHOWDHURY
September 6, 2012
FIROJ ALI MOLLA Vs. STATE OF WEST BENGAL
May 10, 2012
FOOD CORPORATION OF INDIA Vs. GOPAL CHANDRA MUKHERJEE
October 12, 2012
FORTUNE MULTI TRADER Vs. EVERETT TRAVEL TRADERS
January 14, 2012
FORUM FOR HUMAN LEGAL AND ECOLOGICAL Vs. UNION OF INDIA
February 3, 2012
FRANKFINN AVIATION SERVICES PVT LTD Vs. FRANKLYN INSTITUTE OF LANGUAGE
August 31, 2012
FULAN DAS & ORS. Vs. THE NEW INDIA ASSURANCE CO. LTD. & ORS.
February 21, 2012
FULMALA SAMADDAR AND OTHERS Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
March 12, 2012
G BALESHWARI Vs. COLLECTOR
June 19, 2012
G N K DRUGS COMPANY PVT LTD Vs. SACHINDRA NATH SENAPATI
March 13, 2012
GAGANDEEP BUILDERS (P) LTD. Vs. HINDUSTAN STEELWORKS CONSTRUCTION LTD.
February 1, 2012
GAJENDRA NATH SAHA Vs. SOUMENDU ROY
June 27, 2012
GANESH DUTT SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
May 4, 2012
GANGA SAGAR MISHRA Vs. K.C.S. PILLAI
September 18, 2012
GANGADHAR MUKHERJEE & ORS. Vs. COAL INDIA LTD & ORS.
February 13, 2012
GANGARAMPUR SEBAYAN DEVELOPMENT ORGANISATION Vs. STATE OF WEST BENGAL
November 9, 2012
GARDEN REACH SHIPBUILDERS AND ENGINEERS LTD Vs. SECOND INDUSTRIAL TRIBUNAL
March 28, 2012
GAUR NARAYAN CHAKRABORTY Vs. STATE OF WEST BENGAL
August 8, 2012
GAUTAM AGARWALLA Vs. CHAKRADHAR LAL AGARWALLA
May 18, 2012
GAUTAM DEY Vs. JYOTSNA CHATTERJEE
January 18, 2012
GAUTAM NAG Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 18, 2012
GEETHALAKSHMI & ANR Vs. UMA BHATTACHARYYA & ANR
May 17, 2012
GHANSHYAM SHARMA Vs. SOUTH CITY PROJECTS KOLKATA LIMITED
January 31, 2012
GHOCHU RAJAK Vs. STATE OF WEST BENGAL
October 2, 2012
GHOCHU RAJAK Vs. STATE OF WEST BENGAL
August 2, 2012
GITA BISWAS Vs. UNION OF INDIA
April 25, 2012
GITA DAS Vs. C E S C LTD
June 8, 2012
GITA DUTTA Vs. MURSHIDABAD MUNICIPALITY AND ORS.
January 19, 2012
GITA GUHA NIOGI Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
July 17, 2012
GITA PAUL Vs. THE STATE OF WEST BENGAL AND OTHERS
January 6, 2012
GITA RANI SAMANTA & ANR. Vs. THE NATIONAL INSURANCE CO. LTD. & ORS.
February 1, 2012
GITABALA DASHI ALIAS GITA RANI DASHI Vs. FATIK RUIDAS
August 10, 2012
GITARANI RAKSHIT Vs. STATE OF WEST BENGAL
August 17, 2012
GLAMOUR EXIM PVT. LTD. Vs. INTERLINE GLOBAL LOGISTICS PVT. LTD.
January 3, 2012
GLOSTER LIMITED Vs. FORT GLOSTER INDUSTRIES LIMITED
April 16, 2012
GLOSTER LIMITED Vs. FORT GLOSTER INDUSTRIES LIMITED
April 20, 2012
GLOSTER LTD. Vs. FORT GLOSTER INDUSTRIES LTD. & ANR.
September 13, 2012
GLUCOMATE HEALTH LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION AND OTHERS
January 5, 2012
GNANENDRA SINGHA ROY Vs. STATE OF WEST BENGAL
July 31, 2012
GOBARDHAN CHATTERJEE Vs. COAL INDIA LTD
May 10, 2012
GOBINDA CHANDRA MONDAL Vs. PRINCIPAL RABINDRA MAHAVIDYALAYA
September 25, 2012
GOBINDA DAS Vs. UNION OF INDIA & ORS.
July 19, 2012
GOBINDA DEBNATH AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
January 30, 2012
GOBINDA MAHATO AND OTHERS Vs. RUBU MAHATO AND OTHERS
January 11, 2012
GOBINDA MONDAL Vs. STATE
October 4, 2012
GOBINDA PRASAD PRAMANIK Vs. THE STATE OF WEST BENGAL AND ORS.
January 11, 2012
GOBINDO GHOSH Vs. M/S. ANJUNA RESORTS PVT. LTD.
September 12, 2012
GOJER BROTHERS PVT LTD & ANR Vs. STATE OF WEST BENGAL & ORS
February 3, 2012
GOLAK BEHARI KUMAR Vs. THE STATE OF WEST BENGAL & ORS.
February 2, 2012
GOLAK DHALI Vs. SARASWATI SEAL (DHALI)
June 13, 2012
GOLAK SANTRA Vs. KAKALI SANTRA
March 28, 2012
GOLAM KARIM Vs. SARIFAN BIBI
May 16, 2012
GOLAM MEHABUB Vs. STATE OF STATE OF WEST BENGAL & ORS
February 24, 2012
GOLAM MOHAMMAD Vs. STATE OF WEST BENGAL & ORS.
January 13, 2012
GOLAM MORTAZA Vs. STATE OF WEST BENGAL AND OTHERS
February 7, 2012
GOLAM MUSTAFA HAIDARI Vs. SAYEED SHEKH
February 15, 2012
GOLAM NABI BISWAS Vs. STATE OF WEST BENGAL
July 24, 2012
GOLAM RABBANI Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
July 16, 2012
GOLAM RABBANI Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 17, 2012
GOPA ROY Vs. DR. GOBINDA DEBNATH
February 1, 2012
GOPA ROY CHOWDHURY Vs. SOUMEN ROY CHOWDHURY AND ORS.
January 30, 2012
GOPAL CHANDRA DATTA Vs. THE STATE OF WEST BENGAL & ORS.
February 9, 2012
GOPAL CHANDRA DUTTA Vs. THE STATE OF WEST BENGAL AND ORS.
January 31, 2012
GOPAL CHANDRA DUTTA & ANR Vs. STATE OF WEST BENGAL & ORS
March 5, 2012
GOPAL CHANDRA MALLIK Vs. THE STATE OF WEST BENGAL AND OTHERS
January 13, 2012
GOPAL CHANDRA MUKHERJEE Vs. MITA KARMAKAR
April 18, 2012
GOPAL DEY Vs. GHATAL MUNICIPALITY AND OTHERS
February 24, 2012
GOPAL GHOSH Vs. STATE & ORS.
February 3, 2012
GOPAL JAISWAL Vs. MASAND AGRITECH
March 28, 2012
GOPAL KHATICK Vs. CHAIRMAN CESC LIMITED
August 16, 2012
GOPAL MOHAN GHOSH Vs. STATE OF WEST BENGAL
December 5, 2012
GOPAL PANIGRAHI Vs. UNIVERSITY OF CALCUTTA & OTHERS
February 7, 2012
GOPAL PAUL Vs. THE STATE OF WEST BENGAL & ORS.
August 21, 2012
GOPAL PRASAD KANORIA Vs. TRADE SWIFT DEVELOPERS PRIVATE LIMITED
September 14, 2012
GOPAL SINGH Vs. THE UNION OF INDIA AND OTHERS
January 31, 2012
GOPENDRA NATH DEB Vs. STATE OF WEST BENGAL & ORS.
October 1, 2012
GOPENDRANATH SARKAR Vs. STATE OF W.B. & ORS.
March 19, 2012
GOPESHWAR MAHATO Vs. STATE OF WEST BENGAL
September 5, 2012
GOPI NATH DALUI Vs. SUKUMAR BHUSAN NANDY
December 7, 2012
GOPI NATH DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
June 12, 2012
GORA CHAND CHATTERJEE Vs. THE STATE OF WEST BENGAL & ORS.
February 13, 2012
GORA CHAND PAL Vs. NOMITA MONDAL
July 31, 2012
GORA CHAND PAL Vs. NOMITA MONDAL
May 10, 2012
GOUR CHANDRA ADHIKARY & ORS. Vs. STATE OF WEST BENGAL & ORS.
February 23, 2012
GOUR CHANDRA GHOSH AND OTHERS Vs. HOWRAH MUNICIPAL CORPORATION AND OTHERS
January 11, 2012
GOUR HALDER & ORS Vs. STATE OF WEST BENGAL & ORS
February 7, 2012
GOUR MOHAN DAS Vs. STATE
July 6, 2012
GOUR PADA SARKAR Vs. THE STATE OF WEST BENGAL & ORS.
February 21, 2012
GOURANGA DAS Vs. STATE OF WEST BENGAL
December 5, 2012
GOURI ROY Vs. BALAI ALIAS ASHISH MOHANTA
May 2, 2012
GOURI SANKAR ROY Vs. THE KOLKATA MUNICIPAL CORPORATION AND OTHERS
January 13, 2012
GOURI SEN Vs. NORTH BENGAL STATE TRANSPORT CORPORATION AND ANR
May 16, 2012
GOUTAM BANERJEE Vs. DEPAK BANERJEE & OTHERS
September 25, 2012
GOUTAM BASU Vs. R RANJAN
January 5, 2012
GOUTAM BHOWMICK ALIAS BHUIYA Vs. SHRIMATI SABITRI BHUIYA
January 4, 2012
GOUTAM CHANDRA Vs. SRIKANTA BERIA
January 30, 2012
GOUTAM DEY AND ORS. Vs. UNION OF INDIA AND ORS.
January 3, 2012
GOUTAM GHOSH Vs. STATE OF WEST BENGAL
September 24, 2012
GOUTAM KUMAR ROY AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
January 20, 2012
GOUTAM SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
January 4, 2012
GOVIND PRASAD DALMIA Vs. WEST BENGAL STATE ELECTRICITY BOARD
October 9, 2012
GRAND SUPPLY SERVICE & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
January 4, 2012
GRAVIOUR PRINTING INDUSTRIES Vs. CESC LIMITED
April 25, 2012
GREATWALL VANIJYA LIMITED Vs. BENGAL WATERPROOF LIMITED & ORS.
February 6, 2012
GUARANTCO LTD. Vs. CALCOM CEMENT INDIA LTD.
February 2, 2012
GUJARAT NRE CO. LTD. AND ANOTHER Vs. M/S.GREGAARIUS ESTATES INCORPORATED AND OTHERS
January 10, 2012
GUJARAT NRE COKE LTD. & ANR. Vs. M/S. GREGARIUS ESTATES INCORPORATED & ORS.
February 2, 2012
GUJARAT NRE COKE LTD. AND ANOTHER Vs. M/S. GREGARIUS ESTATES INCORPORATED AND OTHERS
January 27, 2012
GUJRAT NRE COKE LIMITED & ANR. Vs. GREGARIOUS ESTATES INCORPORATED & ORS.
July 31, 2012
GUNADHAR MAJHI & ORS Vs. STATE OF WEST BENGAL & ANR
February 1, 2012
GUNADHAR SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
September 4, 2012
GUNENDRA CHANDRA MITRA Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION
August 7, 2012
GUNESWAR ROY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
June 12, 2012
GURUDAS ADAK Vs. THE STATE OF WEST BENGAL & ORS.
February 23, 2012
GURUPADA PRAMANIK AND ORS. Vs. GANGADHAR MISTRY AND ORS.
January 4, 2012
GURUPROSAD CHAKRABORTY & ANR. Vs. UMARANI KUNDU CHOWDHURY & ORS.
June 15, 2012
GYANTI DEVI Vs. SHANTI DEVI
April 16, 2012
HAFIZ AHMED KHAN Vs. TAPASI DAS
July 13, 2012
HAHNEMANN LABORATORY LTD Vs. HAHNEMANN INDIA LABORATORIES
February 3, 2012
HAIDRUS AND ANOTHER Vs. SMT. RATNA KUMARI
December 20, 2012
HALDIA BULK TERMINALS PRIVATE LIMITED Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
December 19, 2012
HALDIA PETROCHEMICALS LIMITED Vs. CHATTERJEE PETROCHEM
May 18, 2012
HALDIA PETROCHEMICALS LTD. Vs. CHATTERJEE PETROCHEM COMPANY & ORS.
December 20, 2012
HANIF CHOWDHURY Vs. STATE
March 13, 2012
HANSWATI Vs. ANDAMAN & NICOBAR ADMINISTRATION
March 30, 2012
HARADHAN BADYAKAR Vs. DISTRICT PRIMARY SCHOOL COUNCIL, BURDWAN AND OTHERS
May 10, 2012
HARADHAN BHATTACHARJEE Vs. STATE BANK OF INDIA
August 17, 2012
HARADHAN DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 17, 2012
HARADHAN MAHATO Vs. THE STATE OF WEST BENGAL & ANR.
January 17, 2012
HARAN GHATAK & ORS. Vs. STATE OF WEST BENGAL & ORS.
January 3, 2012
HARENDRA NATH ROY Vs. STATE OF WEST BENGAL
September 5, 2012
HARI NANDI Vs. STATE OF WEST BENGAL
May 10, 2012
HARI PADA SAMANTA Vs. STATE OF WEST BENGAL
August 28, 2012
HARI PRAKASH THAKUR Vs. STATE
January 19, 2012
HARIPADA GIRI Vs. STATE OF WEST BENGAL & ORS.
January 3, 2012
HARIPADA MAHATO Vs. STATE OF WEST BENGAL
December 21, 2012
HARISH CHANDRA WADHWA AND OTHERS Vs. GHOSH BROTHERS HOSPITALITY PVT. LTD.
January 18, 2012
HARISH KUMAR SETH Vs. EASTERN COALFIELDS LIMITED & ORS
April 5, 2012
HARSH VARDHAN LODHA Vs. DEVENDRA KUMAR MANTRI
August 23, 2012
HARSH VARDHAN LODHA Vs. NAWAL KISHORE KEJRIWAL
December 13, 2012
HARSH VARDHAN LODHA & ORS. Vs. AJAY KUMAR NEWAR & ORS.
February 23, 2012
HARSHAVARDHAN SANCHETI Vs. BAR COUNCIL OF WEST BENGAL
February 13, 2012
HARU MOHAN GHORA Vs. STATE OF WEST BENGAL
July 31, 2012
HARUN Vs. STATE OF WEST BENGAL AND ORS.
January 18, 2012
HASEM ALI MALLICK Vs. ABAD ALI MALLICK
October 16, 2012
HASIBUL MALLICK @ KANA Vs. THE STATE OF WEST BENGAL
July 2, 2012
HATAGRIB PANCHADHYAI Vs. STATE OF WEST BENGAL & ORS.
February 14, 2012
HAYAT SK Vs. STATE OF WEST BENGAL
August 22, 2012
HDFC BANK LIMITED Vs. AMIT ROY CHOWDHURY
September 28, 2012
HDFC BANK LIMITED Vs. AMIT ROY CHOWDHURY
October 4, 2012
HEIGHT INSURANCE SERVICES LTD Vs. DY COMMISSIONER OF INCOME TAX
May 4, 2012
HEM KUMAR BARMAN Vs. STATE OF W.B.
December 5, 2012
HEMANTA BYABORTHA Vs. UTTAM SASMAL
July 24, 2012
HEWLETT PACKARD INDIA SALES P. LTD. Vs. JALAN INFOTECH P. LTD.
December 3, 2012
HIJLI CO OPERATIVE DEVELOPMENT SOCIETY LTD. Vs. STATE OF WEST BENGAL
September 17, 2012
HIMADRI CHEMICALS AND INDUSTRIES LTD Vs. STEEL AUTHORITY OF INDIA LTD
April 11, 2012
HIMADRI SEKHAR BISWAS Vs. DIRECTOR OF SCHOOL OF EDUCATION
September 25, 2012
HIMANGSHU CHOUDHURY Vs. STATE OF WEST BENGAL AND OTHERS
February 23, 2012
HIMANGSHU RANJAN DUTTA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
July 25, 2012
HIMANGSU RAY PAREKH Vs. DEBENDRA KUMAR CHOWDHURY
June 13, 2012
HIMANSU GHORAI Vs. THE STATE OF WEST BENGAL & ORS.
January 30, 2012
HIND CONTAINERS PVT. LTD. Vs. COMMISSIONER I. TAX, W.B.
January 6, 2012
HINDUJA LEYLAND FINANCE LTD. Vs. MEKAIL ISLAM & ANR.
February 22, 2012
HINDUSTAN MOTORS LTD. Vs. SANT KUMAR SHARMA & ORS.
February 2, 2012
HINDUSTAN NATIONAL GLASS AND INDUSTRIES LIMITED Vs. BADRILAL CHAUHAN
April 17, 2012
HINDUSTAN PETROLEUM CORPOATION LTD. Vs. S.K.BANERJEE @ SUCHIT KUMAR BANERJEE
May 11, 2012
HINDUSTAN PETROLEUM CORPORATION LTD Vs. BARUN SANKAR CHATTERJEE
January 16, 2012
HINDUSTAN UNILEVER LIMITED Vs. DHARITRI TRADING AGENCY & ORS.
February 21, 2012
HINDUSTAN UNILEVER LTD Vs. RECKITT BENCKISER INDIA LTD
June 25, 2012
HINDUSTAN UNILEVER LTD Vs. RECKITT BENCKISER
July 10, 2012
HINDUSTHAN COPPER LTD Vs. INTEGRAL CONSTRUCTION COMPANY INDIA
August 13, 2012
HINDUSTHAN ENGG. & INDUSTRIES LTD. Vs. COMMR. OF C. EX., KOLKATA-IV
December 5, 2012
HINDUSTHAN ENGINEER & INDUSTRIES LTD. Vs. UNION OF INDIA
May 10, 2012
HINDUSTHAN PILKINGTON GLASS WORKS LTD Vs. WELLWORTH VANIJYA PVT LTD
August 22, 2012
HINDUSTHAN TOBACCO COMPANY Vs. COMMISSIONER OF INCOME TAX
August 30, 2012
HIRA DAS & ORS. Vs. ORIENTAL INSURANCE CO. LTD.
April 12, 2012
HIRAK KUMAR BANERJEE Vs. BANGIYA GRAMIN VIKASH BANK
August 23, 2012
HIRALAL SAHA Vs. STATE OF WEST BENGAL
May 14, 2012
HIRANMOY DEY Vs. NATIONAL INSURANCE COMPANY LIMITED
January 20, 2012
HOOGHLY CO OPERATIVE CREDIT BANK LTD Vs. GOBINDA CHANDRA SAHA
August 30, 2012
HOOGHLY INFRASTRUCTURE PRIVATE LIMITED & ANR. Vs. CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT, 1972 & ORS.
February 17, 2012
HOTEL LAKSHMI BAR & RESTAURANT Vs. LT. GOVERNOR
September 24, 2012
HOTELIER AND ASSOCIATES Vs. KOLKATA MUNICIPAL CORPORATION
March 6, 2012
HOWRAH DISTRICT PRIMARY SCHOOL COUNCIL Vs. SYED MINHAZ HASSAN
August 14, 2012
HOWRAH TRADING CO. PVT. LTD. AND OTHERS Vs. GOPAL KRISHNA JALAN AND OTHERS
January 9, 2012
HRISHIKESH MONDAL Vs. STATE OF W B
August 14, 2012
HUDING KURI HANSDA Vs. STATE
November 21, 2012
HUJUR SK Vs. STATE
January 18, 2012
HUMAYAN PROPERTIES LTD Vs. BANWARI LALL
April 16, 2012
I K MERCHANTS & ANR Vs. STATE OF RAJASTHAN & ORS
August 14, 2012
ILA GIRI Vs. THE STATE OF WEST BENGAL & ORS.
February 1, 2012
ILA SARKAR Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
August 7, 2012
IMECO LTD Vs. BEML LTD
October 18, 2012
IMRAN AHMED Vs. UNION OF INDIA & ORS
July 10, 2012
IN MATTE OF: EMAMI LIMITED Vs. TRIMURTI TEXTILE INDUSTRIES
July 4, 2012
IN MATTER : ANIJ SK @ ANIS SK & ANR Vs. STATE
January 18, 2012
IN MATTER OF : RAHUL PRADHAN (NEWAR) Vs. STATE
January 18, 2012
IN MATTER OF RAM CHARAN PAL Vs. STATE
September 19, 2012
IN MATTER OF SURHID GHOSHAL Vs. STATE
September 19, 2012
IN MATTER OF: CHITRA SENGUPTA Vs. KOLKATA MUNICIPAL CORPN. & ORS.
February 16, 2012
IN RE Vs. STATE
July 16, 2012
IN RE Vs. JAMUNA THAPA
September 17, 2012
IN RE Vs. PARUL KHATOON
November 21, 2012
IN RE : ARVIND SINGH @ MURLIDHARAN Vs. STATE
January 2, 2012
IN RE : BENGAL IMMUNITY LTD. (IN LIQUIDATION) Vs. ABC
August 2, 2012
IN RE : BHARAT KUMAR MONDAL AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
February 22, 2012
IN RE : DEBABRATRA KUMAR AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
February 16, 2012
IN RE : JUGAL CHANDRA MANNA Vs. THE STATE OF WEST BENGAL AND OTHERS
December 25, 2012
IN RE : NANI GOPAL PANDIT Vs. THE STATE OF WEST BENGAL AND OTHERS
December 25, 2012
IN RE : RADHAGOBINDA KARAN Vs. THE STATE OF WEST BENGAL AND OTHERS
December 25, 2012
IN RE : RAM NARAYAN SINGH MEMORIAL HIGH SCHOOL Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.
January 30, 2012
IN RE : RUMA BOSE Vs. STATE
November 21, 2012
IN RE : SAHALOM MOLLA Vs. STATE
January 4, 2012
IN RE : SRI TAMAL TARAFDAR Vs. STATE
January 20, 2012
IN RE, DILIP DAS Vs. STATE
January 10, 2012
IN RE, SUNIL KUMAR GUPTA Vs. STATE
January 5, 2012
IN RE., ASRAF ALI MUNSI Vs. STATE
January 2, 2012
IN RE: A. B. MD. MUSFEQOOS SALEHIN Vs. STATE
September 11, 2012
IN RE: AMIT KUMAR DEB @ AMIT DEB Vs. STATE
November 2, 2012
In Re: An application under Section 482 read with Section 397 of the Code of Criminal Procedure Re: Asraf Ali Munsi Vs. STATE
January 2, 2012
IN RE: APPELLATE AUTHORITY Vs. STATE
July 3, 2012
IN RE: ARATI JANA Vs. STATE
February 16, 2012
IN RE: ATANU MONDAL Vs. STATE
February 23, 2012
IN RE: BHAGWATI TALWAR Vs. STATE
September 10, 2012
IN RE: BISWANATH TEWARY AND ORS. Vs. STATE
January 19, 2012
IN RE: CASTRON MINING LIMITED Vs. STATE
July 6, 2012
IN RE: DEBAPRIYA DAS Vs. STATE
January 13, 2012
IN RE: JAKIR KHAN @ JAKER Vs. STATE
May 14, 2012
IN RE: M/S. SARAF AUTO FINANCE AND ANOTHER Vs. STATE
January 3, 2012
IN RE: MD. BELAL HOSSAIN Vs. STATE
September 5, 2012
IN RE: NEERAJ KEJRIWAL AND OTHERS Vs. STATE
January 19, 2012
IN RE: SABYASACHI DUTTA Vs. STATE
December 18, 2012
IN RE: SAHADEB BANERJEE Vs. STATE
February 23, 2012
IN RE: SATYA VENTURES (P) LTD Vs. STATE
May 17, 2012
IN RE: SHAW WALLANCE & COMPANY LTD. Vs. STATE
October 3, 2012
IN RE: SK. MOFIDUL ISLAM AND OTHERS Vs. STATE
January 2, 2012
IN RE: SK. REJAUL HAQUE @ SK. REJABUL @ REJAUL HAQUE Vs. STATE
September 7, 2012
IN RE: SMITA AGARWALA Vs. STATE
November 21, 2012
IN RE: SRI. DEBASIS CHAUDHURI Vs. STATE
September 6, 2012
IN RE: TANTIA CONSTRUCTIONS LIMITED AND ROAD BUILDER (M) SDN BHD Vs. STATE
February 22, 2012
IN THE FUNIA DONE Vs. STATE
September 14, 2012
IN THE GOODS OF: SHREE KISHAN JHUNJHUNWALA, DECEASED Vs. BISWANATH JHUNJHUNWALA & ORS.
February 14, 2012
IN THE MATTER OF Vs. SYED MD REJA ALIAS GORA
July 31, 2012
IN THE MATTER OF : ALOK KR. KUNDU & ANR. Vs. HOWRAH MUNICIPAL CORPORATION & ORS.
January 5, 2012
IN THE MATTER OF : ALTAB HOSSAIN & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
January 20, 2012
IN THE MATTER OF : ARUN KUMAR BASU Vs. STATE OF WEST BENGAL & ORS.
January 24, 2012
IN THE MATTER OF : BAKUL CHAKRABORTY Vs. THE KOLKATA MUNICIPAL CORPN. & ORS.
January 4, 2012
IN THE MATTER OF : BIJOY KUMAR PAUL Vs. STATE
January 18, 2012
IN THE MATTER OF : DHIRENDRA JHA Vs. STATE
March 27, 2012
IN THE MATTER OF : DULAL SARKAR Vs. STATE
March 19, 2012
IN THE MATTER OF : GANESH CHANDRA ROY AND ORS. Vs. STATE
January 19, 2012
IN THE MATTER OF : GOUTAM RAY Vs. STATE
January 19, 2012
IN THE MATTER OF : HIMADRI SEKHAR MUKHERJEE Vs. STATE
January 13, 2012
IN THE MATTER OF : JHARNA GANGULY Vs. STATE
March 15, 2012
IN THE MATTER OF : KAJAL DE Vs. STATE OF WEST BENGAL & ORS.
January 13, 2012
IN THE MATTER OF : KETAKI BERA Vs. STATE
January 27, 2012
IN THE MATTER OF : KHOKAN DAS Vs. STATE
January 2, 2012
IN THE MATTER OF : KUNAL PODDAR Vs. STATE
March 20, 2012
IN THE MATTER OF : MANI BHUSAN SEN Vs. STATE
March 20, 2012
IN THE MATTER OF : MD. BECHAN @ ZAKIR Vs. STATE
January 27, 2012
IN THE MATTER OF : MD. IMTIAZ ALAM Vs. STATE
January 5, 2012
IN THE MATTER OF : MUKESH SAHA Vs. THE DUM DUM MUNICIPALITY & ORS.
January 4, 2012
IN THE MATTER OF : NITYA GOPAL CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
January 17, 2012
IN THE MATTER OF : NITYA PROSAD MUKHERJEE Vs. STATE
March 6, 2012
IN THE MATTER OF : PARUL BERA Vs. STATE
March 1, 2012
IN THE MATTER OF : RADHESHYAM AGARWAL & ORS. Vs. STATE
February 17, 2012
IN THE MATTER OF : RAGHUNATH MONDAL Vs. STATE OF WEST BENGAL & ORS.
January 17, 2012
IN THE MATTER OF : RAVI SHANKAR DWARY Vs. STATE
March 22, 2012
IN THE MATTER OF : SAGARIKA PAL (NEE PAUL) Vs. STATE
January 27, 2012
IN THE MATTER OF : SHEIK MD. HANIF Vs. STATE
January 31, 2012
IN THE MATTER OF : SRI KALIPADA DAS Vs. STATE OF WEST BENGAL & ORS.
January 9, 2012
IN THE MATTER OF : SRI SHANTANIR BHOWMIK Vs. PANIHATI MUNICIPALITY & ORS.
January 27, 2012
IN THE MATTER OF : SRI SUBRATA CHAKRABORTY & ANR. Vs. THE RAJARHAT GOPALPUR MUNICIPALITY & ORS.
January 10, 2012
IN THE MATTER OF : SRI SWAPAN KR. GOSWAMI & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
January 24, 2012
IN THE MATTER OF : SRI TARAK CHANDRA MAL Vs. THE STATE OF WEST BENGAL & ORS.
January 4, 2012
IN THE MATTER OF : SYEDA SHAKINA BEGUM & ANR. Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.
January 5, 2012
IN THE MATTER OF AMIT AGARWALA Vs. STATE
January 6, 2012
IN THE MATTER OF AOP INDIA PRIVATE LIMITED Vs. STATE
September 14, 2012
IN THE MATTER OF ASHOK DEYASI AND ORS. Vs. STATE
January 25, 2012
IN THE MATTER OF AVISHEK CHATTERJEE Vs. STATE
November 5, 2012
IN THE MATTER OF BABU BALA Vs. STATE
January 5, 2012
IN THE MATTER OF BHUSAN CHOWDHURY Vs. STATE
January 10, 2012
IN THE MATTER OF BISWANATH DAS Vs. STATE
January 4, 2012
IN THE MATTER OF KALYAN MAJI AND ANR. Vs. STATE
January 24, 2012
IN THE MATTER OF KAUSHIK KUMAR BARMAN AND ORS. Vs. STATE
January 17, 2012
IN THE MATTER OF MANASH MONDAL Vs. STATE
January 25, 2012
IN THE MATTER OF MANORANJAN SASMAL @ MANA Vs. STATE
January 3, 2012
IN THE MATTER OF MUKTA BAGDI AND ORS. Vs. STATE
January 24, 2012
IN THE MATTER OF NARAYAN CHATTERJEE @ NARU CHATTERJEE Vs. STATE
January 3, 2012
IN THE MATTER OF SADDAM HOSSAIN Vs. STATE
January 13, 2012
IN THE MATTER OF SIRAJ MONDAL AND ANR. Vs. STATE
January 13, 2012
IN THE MATTER OF SK. SANTU Vs. STATE
January 24, 2012
IN THE MATTER OF SWAPAN BISWAS Vs. STATE
January 18, 2012
IN THE MATTER OF SWAPAN PAUL Vs. STATE
January 30, 2012
IN THE MATTER OF TANMOY GHOSH AND ORS. Vs. STATE
January 4, 2012
IN THE MATTER OF: ASARI SK. @ SULTAN SK. AND ANR. Vs. STATE
January 17, 2012
IN THE MATTER OF: B.K. ENGINEERING WORKS Vs. THE K.M.C.
February 6, 2012
IN THE MATTER OF: BARUN KUMAR CHATTOPADHYAY Vs. STATE
January 3, 2012
IN THE MATTER OF: BAZLUR RAHAMAN MUSHI AND OTHERS Vs. STATE
January 20, 2012
IN THE MATTER OF: BIJAY KUMAR AGARWAL Vs. NARAYANI DEVI AGARWAL & ORS.
February 16, 2012
IN THE MATTER OF: BOSE INFRASTRUCTURE LTD. Vs. STATE
February 27, 2012
IN THE MATTER OF: CHANDRANATH CHATTERJEE Vs. STATE
January 3, 2012
IN THE MATTER OF: CLASSIC CREDIT LTD. (IN LIQN.) Vs. STATE
February 10, 2012
IN THE MATTER OF: GURUPADA CHOWDHARY Vs. STATE
January 3, 2012
IN THE MATTER OF: KAYCEE KALA FINVEST PVT LTD Vs. STATE
August 6, 2012
IN THE MATTER OF: M/S. CONSOLIDATED FIBRES AND CHEMICALS LTD. (IN LIQN.) Vs. STATE
February 10, 2012
IN THE MATTER OF: M/S. CYGNUS DEVELOPERS (INDIA) PVT. LTD. Vs. THE OFFICIAL LIQUIDATOR, HIGH COURT AT CALCUTTA
February 24, 2012
IN THE MATTER OF: M/S. RIJU CEMENT PVT. LTD. Vs. STATE
February 27, 2012
IN THE MATTER OF: MANIK MONDAL Vs. STATE
January 2, 2012
IN THE MATTER OF: MANORANJAN MIDYA & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
February 23, 2012
IN THE MATTER OF: MD. MAHBOOB ALAM Vs. KOLKATA MUNICIPAL CORPORATION. & ORS.
February 14, 2012
IN THE MATTER OF: MEDICA SYNERGIE PVT. LTD. Vs. SRI ARINDAM BOSE
February 3, 2012
IN THE MATTER OF: NAVIN CHANDRA OJHA Vs. CALCUTTA SAFE DEPOSIT CO. LTD. & ORS.
February 22, 2012
IN THE MATTER OF: NIMAI ACHARYA Vs. STATE
January 17, 2012
IN THE MATTER OF: PARTHA PAL Vs. STATE
January 20, 2012
IN THE MATTER OF: PETRON ENGINEERING CONSTRUCTION LIMITED Vs. STATE
February 6, 2012
IN THE MATTER OF: PRADYOT KUMAR DUTTA Vs. STATE
January 3, 2012
IN THE MATTER OF: PRATEEK WIRES PVT. LTD. Vs. MEHRA ELECTRIC COMPANY & ORS.
February 6, 2012
IN THE MATTER OF: PREMLAL DAS Vs. STATE
January 17, 2012
IN THE MATTER OF: SAHYOGI DISTRIBUTORS LTD. & ORS. Vs. CORPORATION BANK
February 14, 2012
IN THE MATTER OF: SRI SANTOSH JANY & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
February 16, 2012
IN THE MATTER OF: SUGAM INFRASTRUCTURE LTD. Vs. STATE
February 21, 2012
IN THE MATTER OF: TENZING SHERPA @ TENJING SHERPA AND ORS. Vs. STATE
January 2, 2012
IN THE MATTER OF: THE STATESMAN LIMITED AND BEGWANI TRADE Vs. STATE
February 8, 2012
IN THE MATTER OF: USHA MARTIN LTD. Vs. STATE
February 14, 2012
IN THE MATTER: BANSILAL LEISURE PARKS LTD. Vs. SALES TAX OFFICER, PARK STREET CHARGE & ORS.
February 17, 2012
INDIA STEAM LAUNDRY PRIVATE LIMITED & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
January 3, 2012
INDIAN IRON AND STEEL CO. LTD. Vs. UNION OF INDIA AND ORS.
January 9, 2012
INDIAN PERFORMING RIGHT SOCIETY LIMITED Vs. STATE OF WEST BENGAL
January 24, 2012
INDRAJIT SAHA Vs. STATE OF WEST BENGAL
May 16, 2012
INDRANATH BARMAN ALIAS RABIN Vs. THE STATE OF WEST BENGAL
August 1, 2012
INDRANI GHOSAL Vs. DULAL CHANDRA DAS
January 4, 2012
INDRANIL CHAKRABORTY & ORS. Vs. STATE OF WEST BENGAL & ORS.
January 31, 2012
INDUS TOWER LTD. & ANR. Vs. COOCH BEHAR MUNICIPALITY & ORS.
January 27, 2012
INFINITY INFOTECH PARKS LTD. Vs. UNION OF INDIA
September 28, 2012
INSTITUTE FOR INDIAN LABOUR Vs. M/S TRANSCON ELECTRONICS PVT.LTD
February 13, 2012
INSTITUTE FOR INDIAN LABOUR Vs. CESC LIMITED
October 19, 2012
INSTITUTE FOR INDIAN LABOUR & ANR Vs. STATE OF WEST BENGAL & ANR
March 7, 2012
INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY Vs. HERITAGE INSURANCE BROKERS PRIVATE LTD
May 17, 2012
IQBAL AHMED Vs. DISTRICT GRAND LODGE OF MARK MASTER MASON OF BENGAL
May 16, 2012
IRFAN AHMED KHAN Vs. STATE OF WEST BENGAL
August 27, 2012
ISHWAR LALL RAJAK Vs. STATE OF WEST BENGAL & ORS.
March 19, 2012
ISHWARI PRASAD SHAW Vs. BIBHUTI BHUSAN DUTTA
February 21, 2012
ISHWARNATH GUPTA Vs. PROBIR DAS @ KALUA
December 11, 2012
ISLAMIC REPUBLIC OF IRAN SHIPPING LINES Vs. MNB STEEL PRIVATE LIMITED
August 24, 2012
ITP LTD Vs. UNION OF INDIA
September 12, 2012
J D CASTING AND FORGING PVT LTD Vs. HANUMANDAS MEGHRAJ
April 4, 2012
J. KRISHNA KUMAR Vs. FAHIM TRADING COMPANY
January 9, 2012
J. MANI RAJ Vs. THE LIEUTENANT GOVERNOR AND OTHERS
March 29, 2012
J. RENGANATHAN Vs. TEHSILDAR, PORT BLAIR
February 1, 2012
J. THOMAS & CO. PVT. LTD Vs. M/S DEVENDRA & CO
October 12, 2012
J.K. AGRI GENETICS LTD Vs. UNION OF INDIA
September 10, 2012
JADAV SARKAR Vs. STATE OF WEST BENGAL
September 26, 2012
JAGABANDHU BUINYA Vs. STATE OF WEST BENGAL AND ANR.
January 5, 2012
JAGABANDHU SINGHA RAJAK Vs. SHIBASISH SINGHA
September 13, 2012
JAGADISH BOSE NATIONAL SCIENCE TALENT SEARCH Vs. RABINDRA NATH NASKAR
September 18, 2012
JAGADISH CHANDRA CHAKI Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 17, 2012
JAGADISH SINGH Vs. COMMISSIONER, KOLKATA MUNICIPAL CORPORATION
May 2, 2012
JAGADISH SINGH Vs. STATE OF WEST BENGAL
March 20, 2012
JAGANNATH BISWAS Vs. STATE
February 13, 2012
JAGANNATH DHANGAR Vs. COAL INDIA LTD. & OTHERS
September 18, 2012
JAGANNATH GANGULY AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
January 5, 2012
JAGANNATH PATRA Vs. STATE OF WEST BENGAL & ORS.
July 25, 2012
JAGDAMBA TEKRIWAL Vs. PARAGON HIGHRISE MAKERS PVT LTD & ANOTHER
October 9, 2012
JAGOJYOTI ROY Vs. STATE OF WEST BENGAL
April 4, 2012
JAHANARA BEGUM Vs. KANIZ FATEMA & ANR.
December 21, 2012
JAHAR LALV DAS Vs. STATE OF WEST BENGAL
April 19, 2012
JAHAR MONDAL Vs. SEIKH AASHAN ALI
October 3, 2012
JAHARLAL KANU Vs. DR. KRISHNENDU MUKHERJEE AND ORS.
January 24, 2012
JAI BALAJI INDUSTRIES LIMITRED Vs. UNION OF INDIA
December 7, 2012
JAI BALAJI INDUSTRIES LTD. Vs. DEPUTY COMMISSIONER OF CUS. (GROUP-IV)
June 15, 2012
JAI HIND PVT. LTD Vs. STATE OF WEST BENGAL
May 17, 2012
JAI SHANKAR SINGH Vs. STATE OF WEST BENGAL
June 28, 2012
JAISWAL TRADE AND COMMERCE PVT LTD Vs. STATE
January 18, 2012
JAKIR HOSSAIN Vs. STATE OF WEST BENGAL & OTHERS
September 24, 2012
JAKIR HUSSAIN Vs. BIJAY KUMAR JAYSWAL AND OTHERS
January 31, 2012
JALPAIGURU CENTRAL CO OPERATIVE BANK LTD Vs. RAKESH PURKAIT
June 4, 2012
JAMADAR AHMED Vs. STATE OF WEST BENGAL
March 27, 2012
JAMIRUDDIN Vs. SAHABUDDIN AHMED
December 12, 2012
JANAK SHARMA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 25, 2012
JATAI CHANDRA MONDAL Vs. SAKSHIGOPAL GHOSH & ORS.
February 10, 2012
JAVED AKHTAR Vs. DIBYENDU SEKHOR LAHIRI
February 21, 2012
JAVED SARWAR Vs. THE STATE OF WEST BENGAL & ORS.
January 5, 2012
JAY PROKAR BANSFORE Vs. UNION OF INDIA
January 19, 2012
JAYA RANI ROY Vs. STATE OF WEST BENGAL
July 16, 2012
JAYANTA CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
April 5, 2012
JAYANTA CHAKROBARTY Vs. STATE OF WEST BENGAL AND ORS.
January 25, 2012
JAYANTA DUTTA Vs. DHIRENDRA NATH DUTTA
September 12, 2012
JAYANTA GHOSH Vs. THE STATE OF WEST BENGAL & ORS.
October 18, 2012
JAYANTA KUMAR BHOWMICK Vs. STATE OF WEST BENGAL & ORS
February 8, 2012
JAYANTA KUMAR GHOSH Vs. UNION OF INDIA & ORS
September 10, 2012
JAYANTA KUMAR GHOSH Vs. UNION OF INDIA
September 5, 2012
JAYANTA KUMAR GHOSH Vs. THE UNION OF INDIA & ORS.
February 16, 2012
JAYANTA KUMAR SEN Vs. NEMAI SEN
January 27, 2012
JAYANTA KUMAR SINHA Vs. STATE OF WEST BENGAL
April 24, 2012
JAYASRI GUHA Vs. SUKLA GHOSH
March 21, 2012
JCT LIMITED Vs. COMMISSIONER OF INCOME TAX
August 30, 2012
JEEVAN RAM Vs. LIEUTENANT GOVERNOR
March 13, 2012
JEEWANLAL (1929) LTD. Vs. SYNDICATE BANK
February 27, 2012
JENSON AND NICHOLSON INDIA LIMITED Vs. WORKMEN OF JENSON AND NICHOLSON LTD
April 2, 2012
JESSOP & CO. LTD. Vs. TECPRO SYSTEMS LTD. AND ANOTHER
January 6, 2012
JESSOP & CO. LTD. Vs. GIBRALTAR AIRSPRINGS PVT.LTD.
February 15, 2012
JESSOP AND CO LTD Vs. TECPRO SYSTEMS LTD
July 2, 2012
JESSOP AND CO. LTD Vs. ABHISHEK ENGINEERING
December 18, 2012
JESSY JOHN Vs. UNION TERRITORY ADMINISTRATION
September 24, 2012
JHANTU BARMAN Vs. STATE OF WEST BENGAL
August 10, 2012
JHARNA PALIT Vs. THE STATE OF WEST BENGAL & ORS.
October 18, 2012
JHARNA SAHA Vs. STATE OF WEST BENGAL
August 23, 2012
JHARNA SARKAR Vs. NITISH MOHAN SANYAL
June 20, 2012
JIBAN RATAN CHATTERJEE Vs. SAKTINATH MUKHERJEE
August 2, 2012
JIBENDRA NATH GHOSH Vs. STATE OF WEST BENGAL AND ORS.
January 17, 2012
JIBENDRA PRASAD DAS Vs. STATE OF WEST BENGAL AND OTHERS
January 27, 2012
JITENDRA NATH KHATUA Vs. BINODINI MONDAL AND ANR.
January 3, 2012
JITENDRA PRASAD SHUKLA Vs. DOLA BANERJEE
July 6, 2012
JNNURM BUS OPERATORS WELFARE ASSOCIATION AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
January 4, 2012
JOGENDRA KRISTO DUTT Vs. NRIPENDRA KRISTO DUTT & OTHERS
February 15, 2012
JOHNSON KOSHY Vs. MADHU MOHANAN
January 11, 2012
JOY ROY Vs. STATE OF WEST BENGAL
December 7, 2012
JOYDEB KUMAR HALDER Vs. DIBYEN MUKHERJEE
December 5, 2012
JOYDEV SADHU Vs. STATE OF WEST BENGAL & ORS.
February 27, 2012
JOYGOPAL MONDAL Vs. PRATIMA MONDAL
March 15, 2012
JOYITA GHOSH (SARKAR) Vs. AMIT KUMAR SARKAR
January 4, 2012
JOYNAGAR Vs. THE STATE OF WEST BENGAL & ORS.
February 21, 2012
JUGAL KISHORE SADANI Vs. MD ANWAR KHAN
July 3, 2012
JYOTI SEN Vs. THE COMMISSIONER OF INCOME TAX
February 17, 2012
JYOTIRMAY NANDI Vs. THE STATE OF WEST BENGAL & ORS.
October 16, 2012
JYOTIRMOY CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS.
January 11, 2012
JYOTSNA SAHA Vs. STATE OF WEST BENGAL & ORS.
January 19, 2012
JYOTSONA DHARA (PANDIT) Vs. THE STATE OF WEST BENGAL & ORS.
February 22, 2012
K UMAR Vs. MANAGER SYNDICATE BANK
March 16, 2012
K. CHELLAIAH Vs. SASIVARNAM
September 20, 2012
K. RAJESH KUMAR Vs. UNION OF INDIA & OTHERS
September 6, 2012
K.A.REHMAN Vs. STATE
September 21, 2012
K.V.S. KRISHNAN Vs. COAL INDIA LIMITED
February 15, 2012
KABARI PRIVATE LIMITED Vs. SHRIMATI ILA BASU & ORS.
January 24, 2012
KABEERIYYA MASJID COMMITTEE Vs. LIEUTENANT GOVERNOR
February 6, 2012
KABUL HOSSAIN ALIAS KABUL HOSSEN ALIAS KABUL ISLAM Vs. STATE OF WEST BENGAL
August 28, 2012
KAJAL BARAN DAS Vs. SANTA DAS @ BAG
October 17, 2012
KAJAL KUMAR SAHA Vs. SOURAV MITRA
March 15, 2012
KAJAL MAGHI Vs. THE STATE OF WEST BENGAL & ORS.
July 18, 2012
KAJAL PAL Vs. NATIONAL INSURANCE CO LTD
March 7, 2012
KAJAL RANI SINGHA Vs. W.B.S.E.D.C.L AND ORS.
January 17, 2012
KAJAL REKHA BIBI @ KAJAL REKHA Vs. STATE OF WEST BENGAL AND ANR.
January 19, 2012
KAJAL SENGUPTA Vs. STATE OF WEST BENGAL
November 30, 2012
KAKALI MAHATA Vs. THE STATE OF WEST BENGAL AND ORS.
January 4, 2012
KAKALI MONDAL Vs. AMIT JYOTI BHATTACHARYA AND ANR.
January 13, 2012
KAKALI NASKAR Vs. THE STATE OF WEST BENGAL & ORS.
February 7, 2012
KALI CHARAN DAS Vs. STATE OF WEST BENGAL
May 11, 2012
KALI NARAYAN ROY Vs. DILIP KUMAR ROY CHOUDHURY
May 2, 2012
KALIPADA GHOSH Vs. THE STATE OF WEST BENGAL & ORS.
October 19, 2012
KALIPADA MAITY Vs. NAKUL CHANDRA SANTRA
May 9, 2012
KALIPADA SAHA Vs. SUDHANGSHU SAU & ORS.
March 27, 2012
KALIPASAD PAUL Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS
May 17, 2012
KALLAL BHATTACHARJEE Vs. THE STATE OF WEST BENGAL & ORS.
February 17, 2012
KALOBARAN MAITY Vs. STATE OF WEST BENGAL
July 10, 2012
KALPANA PATRA & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
February 13, 2012
KALPANA PRADHAN Vs. BIBI RANI JANA
December 20, 2012
KALPANA RANI DUTTA Vs. CONCORDE CO OPERATIVE HOUSING SOCIETY LTD
April 20, 2012
KALPANA SINGHA Vs. SUNIL KUMAR SINGHA
June 22, 2012
KALYAN CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS
April 5, 2012
KALYAN CHATTOPADHYAY Vs. THE STATE OF WEST BENGAL & ORS.
February 23, 2012
KALYAN KANTI CHOWDHURY Vs. MITHU CHOWDHURY
March 28, 2012
KALYAN MAJUMDAR Vs. STATE
February 27, 2012
KALYANI PAL Vs. THE STATE OF WEST BENGAL & ORS.
October 18, 2012
KAMAKHYA SINGH DEO Vs. MODULA INDIA
August 24, 2012
KAMAL DEY Vs. G. K. PILLAI & ORS.
February 1, 2012
KAMAL KUMAR GHOSH Vs. CALCUTTA STATE TRANSPORT CORPORATION & ORS
September 4, 2012
KAMAL KUMAR ISHORE Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 17, 2012
KAMAL RANJAN DAS Vs. STATE
June 5, 2012
KAMAL SK. Vs. STATE OF WEST BENGAL
January 25, 2012
KAMALA BIBI Vs. NURUL ISLAM AND ORS.
January 9, 2012
KAMALA DEBI MUKHERJEE Vs. SAMIR ROY
June 19, 2012
KAMALESH GHOSH Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 17, 2012
KAMALPUR SUGAR & INDUSTRIES LTD. (IN LIQN.) Vs. INDIA FINANCE LTD.
February 10, 2012
KAMARHATTY POWER LTD Vs. STATE OF W B
August 14, 2012
KAMARPOLE SAMAJ KALYAN SAMITY Vs. STATE OF WEST BENGAL & ORS
January 27, 2012
KAMINI ROY Vs. STATE & ORS.
February 22, 2012
KANAI LAL SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 18, 2012
KANAILAL MUKHERJEE Vs. CALCUTTA DOCK LABOUR BOARD
April 2, 2012
KANAK LALL SEAL AND ANOTHER Vs. VIJAYA BAL VIDYALAYA
January 4, 2012
KANAK MAJUMDAR Vs. INDRANI ROY
October 4, 2012
KANAK PRAMANIK Vs. INDRAJIT BANDOPADHYAY
July 24, 2012
KANAK PRAVA DAS Vs. PRAHLAD KUMAR MAITY
July 5, 2012
KANAK PROJECTS LIMITED Vs. OIL AND NATURAL GAS CORPORATION LIMITED
April 12, 2012
KANAN SAMADDAR & OTHERS Vs. SHRI GIRISH ARORA
March 15, 2012
KANANBALA MALIK Vs. THE STATE OF WEST BENGAL AND ORS.
January 4, 2012
KANAT GOPINATH AND OTHERS Vs. KOLKATA MUNICIPAL CORPORATION AND OTHERS
January 11, 2012
KANIKA DUTTA Vs. SHIRSHENDU DUTTA
January 31, 2012
KANIKA MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
January 17, 2012
KANISHKA PANDA Vs. THE STATE OF WEST BENGAL & ORS.
February 2, 2012
KANKA HASDA Vs. STATE OF WEST BENGAL
September 26, 2012
KANKANI ESTATE PRIVATE LIMITED Vs. ORIENTAL BANK OF COMMERCE
May 3, 2012
KANORIA CHEMICALS AND INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX-IV
October 19, 2012
KANU GOPAL SIKDAR Vs. STATE OF WEST BENGAL
July 17, 2012
KARMU PRADHAN Vs. STATE
July 18, 2012
KARTICK BID Vs. STATE
January 27, 2012
KARTICK CH. SAHA Vs. STATE AND ORS.
January 25, 2012
KARTICK CHANDRA DALUI Vs. STATE OF WEST BENGAL
September 18, 2012
KARTICK CHANDRA MAITY & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
January 20, 2012
KARTICK CHANDRA MONDAL Vs. SUNIL KUMAR PURKAIT
April 18, 2012
KARTICK CHANDRA SAHA Vs. STATE OF WEST BENGAL
July 20, 2012
KARTICK CHOUDHURY Vs. THE STATE OF WEST BENGAL & ORS.
April 3, 2012
KARTICK MONDAL Vs. STATE OF W.B. & ORS.
March 19, 2012
KARTICK RUIDAS Vs. STATE OF WEST BENGAL
August 23, 2012
KARTICK SUR & ORS Vs. STATE OF WEST BENGAL & ORS
February 20, 2012
KARUPUSWAMY Vs. ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
March 30, 2012
KASBAGOLA F.O.B. HIGH MADRASAH (H.S.) & ANR. Vs. STATE OF WEST BENGAL & ORS.
July 31, 2012
KASHED ALI SARDAR Vs. HAMIDA BIBI
January 30, 2012
KATYANI GHOSH Vs. STATE OF WEST BENGAL
October 1, 2012
KAUSAR ALI KHAN Vs. STATE OF WEST BENGAL AND OTHERS
January 24, 2012
KAUSHALYA INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ANOTHER
January 24, 2012
KAUSHALYA INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ANOTHER
January 30, 2012
KAUSHIK DE Vs. STATE OF WEST BENGAL
June 12, 2012
KAUSHIK PAHARI Vs. AD HOC PRESIDENT, DISTRICT PRIMARY SCHOOL BOARD
February 24, 2012
KAUSHIK SAHA Vs. STATE OF WEST BENGAL
March 27, 2012
KAUSHIK TALUKDAR Vs. SUDHIR CHANDRA DAS
December 20, 2012
KAZI NABIYAT ALI Vs. THE UNION OF INDIA AND OTHERS
January 20, 2012
KESHAB CHANDRA GHOSH Vs. SANDHYA RANI JANA
April 18, 2012
KESHAB CHANDRA SAHA Vs. UNITED COMMERCIAL BANK
January 11, 2012
KESHAB NASKAR Vs. STATE
September 4, 2012
KESHARSHYAM CONSTRUCTION P LTD Vs. COMFORT INDIA LIMITED
January 17, 2012
KESHOV PRASAD SHAW Vs. KOLKATA MUNICIPAL CORPORATION
March 30, 2012
KETABUL SK Vs. STATE
November 29, 2012
KEYA BISWAS & OTHERS Vs. THE WEST BENGAL UNIVERSITY OF HEALTH SCIENCES & ORS.
January 17, 2012
KHADIM INDIA LTD Vs. BATA INDIA LTD
August 2, 2012
KHAITAN (INDIA) LTD Vs. MAHARSHI COMMERCE LTD
September 28, 2012
KHANDAKAR MOMTAJUDDIN AHMED Vs. THE STATE OF WEST BENGAL & ORS.
February 27, 2012
KHOKAN CHAKRABORTY Vs. THE STATE OF WEST BENGAL AND ORS.
January 4, 2012
KHOKAN HALDER Vs. STATE OF WEST BENGAL
September 28, 2012
KHURSHID ALAM Vs. STATE
December 17, 2012
KHURSHIDA AHMED Vs. KOLKATA PORT TRUST
July 16, 2012
KINGSLEY INDUSTRIES LIMITED Vs. CHITAVALSAH JUTE MILLS LIMITED & ANR.
February 27, 2012
KINKAR CHANDRA RANA Vs. HOWRAH MUNICIPAL CORPORATION AND OTHERS
January 9, 2012
KIRAN SINGH Vs. STATE OF WEST BENGAL
July 27, 2012
KIRON CHOWDHURY AND OTHERS Vs. AMITAVA DEY AND OTHERS
January 27, 2012
KISHALAY MUKHERJEE Vs. THE STATE OF WEST BENGAL AND OTHERS
February 13, 2012
KISHAN BHANIRAMKA Vs. ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE XXIII KOLKATA
May 14, 2012
KISHAN MIMANI Vs. INDU KOCHER
December 11, 2012
KISHEN CHAND Vs. SMTI BHAGWANTI DEVI
March 6, 2012
KISHEN LALL Vs. LIEUTENANT GOVERNOR
August 7, 2012
KISHORE MAITY Vs. STATE OF WEST BENGAL & ORS
January 10, 2012
KISHORI BALA Vs. STATE OF WEST BENGAL
June 29, 2012
KOLAY PROPERTIES P LTD Vs. STATE OF WEST BENGAL
April 18, 2012
KOLKATA IMPROVEMENT TRUST Vs. SARDARMULL KANKARIA
February 14, 2012
KOLKATA MUNICIPAL CORPORATION AND ANOTHER Vs. NURUL HUDA LAYEK
January 4, 2012
KOPEX-SHAFT SINKING COMPANY Vs. HINDUSTAN COPPER LIMITED
December 13, 2012
KOSMOS HEALTHCARE PVT. LTD Vs. ASSTT. COMMR. OF C. EX.
September 19, 2012
KOTAK MAHINDRA BANK LTD. Vs. SRINATHPUR TEA CO. LTD. AND ORS.
January 19, 2012
KRISHNA CH. DE Vs. STATE OF W.B. & ORS.
March 5, 2012
KRISHNA CHATTERJEE Vs. STATE OF WEST BENGAL
April 16, 2012
KRISHNA COKE (INDIA) PVT. LTD. Vs. FAIRDEAL SUPPLIES PVT. LTD.
January 9, 2012
KRISHNA GHOSH Vs. ANANTA BANERJEE AND ORS.
January 4, 2012
KRISHNA KAMAL GOSWAMI Vs. CHIRANJIT ROYCHOWDHURY
January 20, 2012
KRISHNA KUMAR RUNGTA & ANR. Vs. RESERVE BANK OF INDIA & ORS.
February 13, 2012
KRISHNA KUMAR RUNGTA AND ANOTHER Vs. RESERVE BANK OF INDIA AND OTHERS
January 9, 2012
KRISHNA MURARI PANDEY Vs. UNION OF INDIA
January 18, 2012
KRISHNA PADA Vs. STATE OF WEST BENGAL
September 24, 2012
KRISHNA PADA DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 25, 2012
KRITTIBAS SARDAR Vs. STATE OF WEST BENGAL & ORS.
February 24, 2012
KSB PROPERTIES PRIVATE LIMITED Vs. KSB AKTIENGESELLSCHAFT
December 5, 2012
KULATEGHARI-KETERA SAMABAY KRISHI UNNAYN SAMITY LIMITED Vs. STATE OF WEST BENGAL
August 30, 2012
KULTALI FOOD MARKETING PVT. LTD. & ANR. Vs. STATE OF WEST BENGAL & ORS.
February 17, 2012
KUMARI BHAGABATI SARKAR Vs. UNION OF INDIA AND OTHERS
January 2, 2012
KUMARI SREYA SAMANTA Vs. STATE OF WEST BENGAL
May 16, 2012
KUMKUM ALIAS ESRAT BEGUM Vs. MUNSHI ABUL KASEM NURUDDIN
December 5, 2012
KUNAL KRISHNA DEB Vs. SAJAL CHOWDHURY AND ANR.
January 3, 2012
KUNAL KUMAR BOSE AND ORS. Vs. DULAL CHANDRA BOSE AND ORS.
January 3, 2012
KUNAL SAHA (DR) Vs. MR GORA CHAND DEY JASTICE (RETIRED)
September 21, 2012
KURORAM BISWAS Vs. TEHATTA VILLAGE JITPUR UTTARPARA BARWARI
November 29, 2012
KURSIA KHATUN @ MERINA KHATUN Vs. STATE
September 19, 2012
KUSH CHANDRA BARMAN Vs. STATE OF WEST BENGAL
May 4, 2012
KUSUM JAIN Vs. VINAY KUMAR AGARWALLA
December 5, 2012
KUTUBUDDINI MOLLA Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
January 25, 2012
L & T FINANCE LTD. Vs. BHAGWANDAS AUTO FINANCE & ANR.
February 10, 2012
LAHOR SK @ LOHAR SK Vs. STATE
July 24, 2012
LAKSHAN DAS Vs. STATE OF WEST BENGAL & ORS.
February 3, 2012
LAKSHAN SARAN VERMA Vs. OM PRAKASH JAISWAL
March 27, 2012
LAKSHI CHANDRA (DUTTA) Vs. THE STATE OF WEST BENGAL & ORS.
August 6, 2012
LAKSHMAN CHANDRA BERA Vs. STATE OF WEST BENGAL & ORS
January 31, 2012
LAKSHMAN KUMAR DAS Vs. THE UNION OF INDIA & ORS.
January 10, 2012
LAKSHMAN MANDAL Vs. THE STATE OF WEST BENGAL & ORS.
July 9, 2012
LAKSHMAN SETH Vs. STATE OF WEST BENGAL
July 13, 2012
LAKSHMI DE Vs. STATE OF WEST BENGAL
July 6, 2012
LAKSHMI NARAYAN KUNDU Vs. SADHAN CHANDRA GHOSH
July 31, 2012
LAKSHMI NIWAS BANGUR Vs. REGIONAL PROVIDENT FUND COMMISSIONER, WEST BENGAL & ORS.
February 1, 2012
LAKSHMI RANI PAN Vs. THE STATE OF WEST BENGAL AND OTHERS
January 31, 2012
LALALIT KUMAR HALDAR Vs. STATE OF WEST BENGAL AND ORS
February 13, 2012
LALIT KUMAR KHETTRY Vs. HAIMANTI DEB ROY
September 3, 2012
LALITA DAS Vs. STATE OF WEST BENGAL
April 27, 2012
LALTU @ DIPAK MUKHERJEE Vs. STATE
July 6, 2012
LALTU MALLICK Vs. MINTU MALLICK
June 28, 2012
LARICA ESTATES LIMITED Vs. SAMAR & SAMAR INFRASTRUCTURE DEVELOPMENT PVT. LTD. & ANR.
February 15, 2012
LARSEN & TOUBRO LTD Vs. VISA POWER LTD
July 12, 2012
LARSEN AND TOUBRO LTD Vs. VISA POWER LTD
August 14, 2012
LARSEN AND TOUBRO LTD Vs. VISA POWER LTD
July 10, 2012
LATE SURAJ NARAIN DAGA Vs. STATE
December 21, 2012
LATIKA SARDAR AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
January 9, 2012
LAXMI KANTA MAHATO Vs. THE STATE OF WEST BENGAL & ORS.
January 17, 2012
LEILA PASSAH Vs. MARGARET MADEIRA
July 18, 2012
LIFE INSURANCE CORPORATION OF INDIA Vs. NEW THEATRES LTD. (IN LIQN.) & ANR.
February 8, 2012
LIKHU DAS Vs. THE STATE OF WEST BENGAL & ORS.
January 25, 2012
LILA MAHATO & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
February 10, 2012
LILA RAY Vs. STATE OF WEST BENGAL
October 10, 2012
LINDSAY DEVELOPERS PVT LTD & ANR Vs. THE K.M.C. & ORS.
February 15, 2012
LIPIKA DAS Vs. KOLKATA MUNICIPAL CORPORATION
August 31, 2012
LIPITA ADHIKARY Vs. THE STATE OF WEST BENGAL AND OTHERS
February 9, 2012
LMJ INTERNATIONAL LIMITED Vs. SLEEPWELL INDUSTRIES CO. LTD
September 28, 2012
LOKESH CHANDRA UKIL & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
February 15, 2012
LOKESH NAG Vs. UNION OF INDIA
October 18, 2012
LOKNATH GEM AND CONSTRUCTION PVT. LTD. AND ORS. Vs. KAUSHIK BASU AND ANR.
January 19, 2012
LOKNATH HANSDA Vs. THE STATE OF WEST BENGAL & ORS.
January 30, 2012
LOOMTEX ENGINEERING PRIVATE LIMITED Vs. STATE OF WEST BENGAL
December 14, 2012
LOOMTEX ENGINEERING PVT LTD Vs. JITENDRA NATH CHAUBEY
August 13, 2012
LOPAMUDRA DUTTA CHOWDHURY Vs. ABHIJIT DUTTA CHOWDHURY
October 19, 2012
LOTUS COMMODITIES PRIVATE LIMITED Vs. MR. ANIL KUMAR SETHI
February 15, 2012
LOURDES TEXTILES PVT. LTD. Vs. PAM INFRASTRUCTURE PROJECTS LTD.
January 25, 2012
M RAMESH Vs. UNION OF INDIA
March 16, 2012
M. C. MEHTA Vs. UNION OF INDIA & ORS.
February 22, 2012
M.P. ARUN Vs. THE STATE
March 14, 2012
M/S A.P. FASHIONS (P) LTD. Vs. COMM. OF INCOME TAX W.B
January 13, 2012
M/S EASTERN COALFIELDS LTD Vs. FALGUNI DASGUPTA
July 24, 2012
M/S KRISHNA STORE Vs. SHRI SATHISHWAR LALL AND ANOTHER
March 29, 2012
M/S N. GOCULDAS & CO. & ANR. Vs. THE SALES TAX OFFICER, FAIRLIE PLACE CHARGE AND OTHERS
February 1, 2012
M/S OCEAN SHELL CRAFT Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
March 12, 2012
M/S PRAMILA INTERNATIONAL Vs. UNION OF INDIA & ORS.
February 15, 2012
M/S SHABNAM SHELL CRAFTS Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
March 12, 2012
M/S. ADYAMA ENGINEERING CONCERNED Vs. LEARNED SECOND LABOUR COURT, WEST BENGAL & ORS.
February 10, 2012
M/S. AEROLITE BATTERY COMPANY AND ORS. Vs. JAGANNATH SHARMA AND ORS.
January 4, 2012
M/S. AJOY KUMAR JAIN AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
January 24, 2012
M/S. ASHIRBAD IMPES (P) LIMITED AND ANOTHER Vs. THE CALCUTTA MUNICIPAL CORPORATION AND ORS.
January 31, 2012
M/S. BALURGHAT TRANSPORT CO. Vs. M/S. WARDEX PHARMACEUTICALS P. LTD.
February 21, 2012
M/S. BHARAT BATTERY MANUFACTURING CO. PRIVATE LTD. & ANR. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER-II ETC. & ORS.
July 4, 2012
M/S. C D STEEL PVT. LTD. & ANR. Vs. M/S. TRANSMISSION & DISTRIBUTION (INDIA) LTD. & ANR.
February 9, 2012
M/S. CHOUDHURY CONSTRUCTION Vs. STATE OF WEST BENGAL
January 5, 2012
M/S. CRYSTAL FABRICATION PVT. LTD & ANR. Vs. REGIONAL PROVIDENT FUND COMMISSIONER & ORS.
July 10, 2012
M/S. D SILVA PRODUCTIONS Vs. ROSE VALLEY FILMS LTD. & RGM
February 15, 2012
M/S. DAGCON (INDIA) PVT. LTD. Vs. VEEKAY INTERNATIONAL
January 9, 2012
M/S. DIN CHEMICALS & COATINGS PVT. LTD. & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
October 5, 2012
M/S. DREDGING CORPORATION OF INDIA LTD. AND OTHERS Vs. RANJIT KISHORE MAJUMDER
January 11, 2012
M/S. DUNLOP INDIA LTD. Vs. M/S. E.V. MATHAI & SONS.
January 6, 2012
M/S. EMPIRE & SINGLO TEA LTD. Vs. COMMISSIONER OF INCOME TAX, CENTRAL
January 3, 2012
M/S. EMPIRE JUTE CO. LTD. & ANR. Vs. THE UNION OF INDIA & ORS.
January 4, 2012
M/S. ENKON PRIVATE LIMITED & ANR. Vs. INDIAN OIL CORPORATION LIMITED & ORS.
February 13, 2012
M/S. FUEL O FILL PRIVATE LIMITED Vs. THE STATE OF WEST BENGAL & ORS.
January 25, 2012
M/S. HAZRA FILLING STATION Vs. THE INDIAN OIL CORPORATION LIMITED & ORS.
February 17, 2012
M/S. HIMALAYA CONSTRUCTION Vs. UNION OF INDIA
February 15, 2012
M/S. IDEAL ENGINEERING WRIGHTS Vs. UNION OF INDIA
January 4, 2012
M/S. INFRASTRUCTURES Vs. UNION OF INDIA
January 4, 2012
M/S. KAMALA TRANSPORT AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
January 3, 2012
M/S. KANJILAL TRADING AGENCY AND ANR. Vs. RAM SWARTH THAKUR AND ORS.
January 9, 2012
M/S. KUNDU ENTERPRISES & ANR. Vs. STATE OF WEST BENGAL & ORS.
February 7, 2012
M/S. M.P.R.S. LOGISTICS CARE Vs. COMMISSIONER OF CUSTOMS (AIRPORT AND ADMINISTRATION)
January 18, 2012
M/S. MADHAV STRUCTURAL ENGINEERING LIMITED Vs. M/S. SREI INTERNATIONAL FINANCE LIMITED
October 12, 2012
M/S. NEW CENTRAL JUTE MILLS CO. LTD. & ANR. Vs. UNION OF INDIA & ORS.
February 21, 2012
M/S. NEW HINDUSTHAN MERCANTILE CO. Vs. UCO BANK
July 20, 2012
M/S. NIZAM RESTAURANT PRIVATE LIMITED AND OTHERS Vs. THE KOLKATA MUNICIPAL CORPORATION
January 31, 2012
M/S. P.L. BHARDWAJ & CO. Vs. UNION OF INDIA
January 5, 2012
M/S. PREMIER MICA MINING AND MANUFACTURING COMPANY AND ANOTHER Vs. THE COMPETENT AUTHORITY AND OTHERS
January 25, 2012
M/S. PRIME IMPEX LTD. Vs. THE STATE TRADING CORPORATION
January 25, 2012
M/S. RAJESH ISPAT PVT. LTD. Vs. THE WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD. & ORS.
July 6, 2012
M/S. SANDERSONS & MORGANS & ORS. Vs. UNION OF INDIA & ORS.
March 31, 2012
M/S. SARAF TREXIM LIMITED AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
January 25, 2012
M/S. SATYA VYAPER NIRYAT (P) LTD. Vs. COMMISSIONER OF INCOME TAX
February 27, 2012
M/S. SEA PRINCESS AND ANOTHER Vs. THE A AND N ADMINISTRATION AND OTHERS
January 10, 2012
M/S. SHIVAM CONCRIT PVT. LTD. Vs. SK. SOUKAT ALI MONDAL @ MONA MONDAL AND ORS.
January 24, 2012
M/S. SKV TRADE & COMMERCE PVT. LTD. Vs. B.H. INTERNATIONAL PVT. LTD.
January 3, 2012
M/S. SRIJAN BUILDCON WORKS & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
January 30, 2012
M/S. TULSI ENTERPRISES Vs. ADMINISTRATOR
August 7, 2012
M/S.MAHESH PROPERTIES PVT LTD & ANR. Vs. THE K.M.C. & ORS.
February 17, 2012
M/S.MAHESH PROPERTIES PVT. LTD & ANR. Vs. THE K.M.C. & ORS.
February 23, 2012
MA KREENG CONSTRUCTION PVT. & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
October 17, 2012
MAA JAHARA CONSTRUCTION Vs. THE STATE OF WEST BENGAL & ORS.
January 24, 2012
MAA JAHARA CONSTRUCTION Vs. STATE OF WEST BENGAL AND ORS
January 6, 2012
MACKINTOSH BURN LIMITED Vs. UNION OF INDIA
January 27, 2012
MACKINTOSH BURN LTD Vs. STATE OF WEST BENGAL
March 14, 2012
MACNEILL ENGINEERING LTD Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD
October 19, 2012
MADAN MOHAN SADHUKHAN Vs. RANADHI KUMAR DAS
May 15, 2012
MADAN SIDHY Vs. THE STATE OF WEST BENGAL AND ORS.
January 20, 2012
MADHAB CHANDRA DUTTA Vs. SAMARENDRA NATH BHADRA
May 11, 2012
MADHABI MUKHERJEE Vs. DIPALI MITRA
July 16, 2012
MADHURI GHOSH Vs. UNION OF INDIA
July 19, 2012
MADHUSUDAN BANERJEE Vs. AHMED HOSSAIN
December 20, 2012
MADHUSUDAN DAS AND ANOTHER Vs. KOLKATA MUNICIPAL CORPORATION AND OTHERS
January 6, 2012
MADHUSUDAN DE HALDER & ORS. Vs. BANGIYA GRAMIN VIKAS BANK & ORS.
January 4, 2012
MADHUSUDAN KAYAL Vs. STATE OF WEST BENGAL
September 12, 2012
MADURA COATS LTD. Vs. DUNLOP INDIA LTD.
March 26, 2012
MADURA COATS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE KOLKATA IV COMMISSIONERATE
July 3, 2012
MADVAI AHLUWALIA Vs. VIMAL KUMAR GUPTA
February 29, 2012
MADVAI AHLUWALIA Vs. VIMAL KUMAR GUPTA
February 28, 2012
MAGMA FINCORP LIMITED Vs. LAKHAN SAW AND ANOTHER
January 25, 2012
MAGMA FINCORP LIMITED Vs. LORDS POLYMER (I) PVT. LTD. AND ANOTHER
January 9, 2012
MAGMA FINCORP LIMITED Vs. ABDUL MOTALAB JAMADAR AND OTHERS
January 13, 2012
MAGMA FINCORP LTD Vs. UNION OF INDIA
June 14, 2012
MAGMA FINCORP LTD. Vs. ABDUL MOTALAB JAMADAR AND OTHERS
January 10, 2012
MAGMA FINCORP LTD. Vs. MUKESH BERLIA AND ANOTHER
January 27, 2012
MAGMA FINCORP LTD. Vs. ANUP KUMAR GUPTA AND ANOTHER
January 24, 2012
MAGMA FINCORP LTD. Vs. ARCHCON READYMIX CONCRETE PVT. LTD. AND ANOTHER
January 17, 2012
MAHADEB NASKAR AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
February 8, 2012
MAHADEV MUKHOPADHYAY Vs. STATE OF WEST BENGAL AND OTHERS
January 4, 2012
MAHAFUJA BANU Vs. MD ASADUL ISLAM
September 3, 2012
MAHAMAYA PAUL Vs. DIPAK KUMAR MUKHERJEE AND OTHERS
October 3, 2012
MAHARAJA KR.SADAY CHAND MAHATAB Vs. SUSHILA DEVI JAJORIA & ORS.
February 7, 2012
MAHAVIR PROPERTIES PRIVATE LIMITED Vs. LAKSHMI COMMERCIAL BANK LIMITED
October 18, 2012
MAHENDRA DHAR Vs. THE STATE OF WEST BENGAL AND ORS.
January 25, 2012
MAHENDRA KUMAR AGARAWALLA Vs. ANUP AGARWALLA
July 6, 2012
MAHENDRA SHIVJI THAKKAR (NAGPURIA) @ MAHENDRA THAKKAR Vs. BISWANAT LAHA & ORS.
July 20, 2012
MAHESH CHANDRA GHOSAL Vs. STATE OF WEST BENGAL & ORS.
January 3, 2012
MAHESH RABI DAS Vs. STATE
August 28, 2012
MAHESHWARI DEVI ALIAS SINGH Vs. VIKRAMADITYA PRASAD SINGH DEO & ANR.
February 7, 2012
MAHESHWARY ISPAT LIMITED Vs. TATA CAPITAL FINANCIAL SERVICES LIMITED
October 12, 2012
MAHISADAL CO OPERATIVE MARKETING SOCIETY LTD Vs. STATE OF WEST BENGAL
September 26, 2012
MAHIUDDIN SAPUI & ORS. Vs. THE CHAIRMAN, SOUTH DUM MUNICIPALITY & ORS.
July 16, 2012
MAINAK GANGULY Vs. STATE OF WEST BENGAL AND OTHERS
January 27, 2012
MAJIDAN BIBI ALIAS NAZENA BIBI Vs. RAMA KANT MISHRA @ MISRA BEING DEAD SUBSTITUTED BY HIS L.R.S RABI SHANKAR MISHRA @ MISRA
March 13, 2012
MAK LOGISTICS PRIVATE LIMITED AND ANOTHER Vs. LIEUTENANT GOVERNOR AND OTHERS
June 13, 2012
MAKHAN LAL DAS Vs. STATE OF WEST BENGAL AND ORS.
January 18, 2012
MALA DEBI CHOUDHARY Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER& ORS.
February 14, 2012
MALA MUKHERJEE Vs. NILIMA DEBI
July 24, 2012
MALATI GANGOPADHYAY ALIAS GANGULY Vs. VOLTAS LIMITED & ORS.
February 9, 2012
MALAY KUMAR DEY Vs. DURGA NARAYAN SEN
March 14, 2012
MALAY MUNSHI Vs. KOLKATA MUNICIPAL CORPORATION
June 26, 2012
MALDA DISTRICT PRIMARY SCHOOL COUNCIL AND ANOTHER Vs. MD. NURUDDIN AND OTHERS
January 24, 2012
MALLAR KARMAKAR & ANR. Vs. STATE OF WEST BENGAL & ORS.
February 8, 2012
MALLAR KARMAKAR & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
February 21, 2012
MAMATA DEBNATH Vs. UNION OF INDIA
April 3, 2012
MAMATA SAHA Vs. SANTOSH SARDAR
August 29, 2012
MAMTAZ BEGUM Vs. THE STATE OF WEST BENGAL & ORS.
February 7, 2012
MANAGER H D F C BANK LTD Vs. SAHEDUL HAQUE
January 4, 2012
MANAGER, DIVISIONAL OFFICE-III, NATIONAL INSURANCE CO. LTD Vs. SUBRATA BARAN SEN
October 17, 2012
MANAGING COMMITTEE OF MITRA INSTITUTION Vs. ANISUR RAHAMAN
March 28, 2012
MANAGING COMMITTEE OF MITRA INSTITUTION(MAIN) Vs. DR. ANISUR RAHAMAN AND OTHERS
January 5, 2012
MANAGING COMMITTEE OF SREERAMPUR AGRICULTURAL HIGH SCHOOL Vs. KOLOBARAN JANA & ORS.
February 21, 2012
MANAGING COMMITTEE OF SREERAMPUR AGRICULTURAL HIGH SCHOOL Vs. KRISHNENDU JANA & ORS.
February 21, 2012
MANAS KUMAR DAS Vs. STATE OF WEST BENGAL & ORS.
February 10, 2012
MANAS KUMAR MISRA Vs. MOINUDDIN ALI
December 20, 2012
MANAS KUMAR MUKHERJEE & ORS. Vs. STATE OF WEST BENGAL AND OTHERS
January 19, 2012
MANAS RANJANKUMAR Vs. STATE OF WEST BENGAL
August 27, 2012
MANASI GHOSH Vs. SUSHIL KUMAR KONAR
May 16, 2012
MANDODORI BHAKAT Vs. STATE OF WEST BENGAL
October 17, 2012
MANICK SADHUKHAN Vs. STATE OF WEST BENGAL
March 22, 2012
MANIK KUNDU Vs. THE STATE OF WEST BENGAL & ORS.
August 21, 2012
MANIK LAL DAS Vs. THE STATE OF WEST BENGAL AND ORS.
January 11, 2012
MANIK PAUL Vs. STATE OF WEST BENGAL
June 27, 2012
MANIK SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
January 18, 2012
MANISH KUMAR BHATTACHARYYA Vs. SANHITA BHATTACHARYYA
April 3, 2012
MANISHI MAITY Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMP LTD
May 16, 2012
MANJARI SEKSARIA Vs. GAURAV SEKSARIA
December 7, 2012
MANJOOR ALAM Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 21, 2012
MANJUL KUMAR CHATTERJEE Vs. DILIP KUMAR CHATTOPADHYAY
July 23, 2012
MANJULA SAWHREY Vs. STATE
February 29, 2012
MANJUSA PAPER MILLS LTD. (IN LIQN) Vs. O/L, HIGH COURT, CALCUTTA
February 27, 2012
MANJUSREE CHANDRA Vs. STATE OF WEST BENGAL
May 17, 2012
MANMOYEE BISWAS Vs. THE BOARD OF COUNCILORS, BARASAT MUNICIPALITY & OTHERS
January 5, 2012
MANOJ KANTI DEY Vs. STATE OF WEST BENGAL
April 19, 2012
MANOJ KR. DAS Vs. RAM KRISHNA DAS AND ORS.
January 30, 2012
MANOJ KUMAR BANERJEE Vs. CENTRAL BANK OF INDIA AND OTHERS
January 17, 2012
MANOJ KUMAR DEY Vs. LILY DE
May 9, 2012
MANOJ RAJAK Vs. STATE OF WEST BENGAL
September 21, 2012
MANOJ SARKAR Vs. CHANDI BALA DASI
May 4, 2012
MANOJ SARKAR & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
January 5, 2012
MANORANJAN SAHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 17, 2012
MANORANJAN SAHA Vs. THE CALCUTTA TRAMWAYS COMPANY, (1978) LIMITED & ORS.
October 9, 2012
MANOWARA BEGAM Vs. STATE OF WEST BENGAL & ORS
October 17, 2012
MANOWARA BEGUM ALIAS MANOWARA KHATUN Vs. STATE OF WEST BENGAL
April 24, 2012
MANTU CHANDRA ROY Vs. THE STATE OF WEST BENGAL AND ORS.
August 7, 2012
MANTU DAS Vs. STATE OF WEST BENGAL & ORS.
February 3, 2012
MAP MINES AND MINERALS LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)
September 7, 2012
MAPEX INFRASTRUCTURE PVT. LTD. Vs. COMMISSIONER OF INCOME TAX-III
October 19, 2012
MAQBOOL AHMAD KHAN Vs. ESTATE MANAGER, MURSHIDABAD ESTATE
April 5, 2012
MARJIA BEGUM Vs. STATE OF WEST BENGAL
June 19, 2012
MASUD ALI Vs. STATE OF WEST BENGAL
September 7, 2012
MATHURAPUR CONTRACTORS WELFARE ASSOCIATION AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
January 25, 2012
MATHURAPUR NO. II BLOCK KEROSENE OIL DEALER ASSOCIATION OFFICE & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
August 17, 2012
MAYA DEBI GOND Vs. STATE OF WEST BENGAL AND ORS.
January 4, 2012
MAYURAKSHI BASU Vs. SANDEEP BASU
October 20, 2012
MAYURAKSHI BASU Vs. SANDEEP BASU
October 18, 2012
MD ABED ALI LASKAR Vs. MD AYNAL LASKAR
September 14, 2012
MD ALI REZA Vs. STATE OF WEST BENGAL
February 23, 2012
MD ALI SARDAR Vs. HOSSAIN ALI MONDAL
February 16, 2012
MD MAINUDDIN MONDAL Vs. STATE OF WEST BENGAL
April 30, 2012
MD MIZANUR RAHAMAN Vs. STATE OF WEST BENGAL & ORS
February 24, 2012
MD MUKHTAR Vs. STATE OF WEST BENGAL
July 13, 2012
MD NAZIR GHOSHI ALIAS BHAISWALA Vs. CESC LIMITED & ORS
January 20, 2012
MD PARIRIKH HOSSAIN Vs. STATE OF WEST BENGAL
July 17, 2012
MD RAFI AHAMMED Vs. THE STATE OF WEST BENGAL & OTHERS
January 31, 2012
MD SALAUDDIN MIRZA Vs. STATE OF WEST BENGAL
January 10, 2012
MD SALIM RAHAMAN Vs. MONORAMA MONDAL
March 2, 2012
MD SALIM RAHAMAN Vs. MONORAMA MONDAL
May 2, 2012
MD SARFUDDIN Vs. QUMRUDDIN @ QAMURADDIN & ORS
June 22, 2012
MD SHAHID KHAN ALIAS MD SAHID KHAN Vs. STATE OF WEST BENGAL
April 5, 2012
MD SHAMIM RAJA AND ORS Vs. MUSST KHARIUN NESSA
January 13, 2012
MD SUREBORDDIN KHAN Vs. STATE OF WEST BENGAL
August 14, 2012
MD. ABDUL HANNAN LASKAR Vs. STATE OF WEST BENGAL & ORS.
January 2, 2012
MD. ABDUL ROUF Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
August 7, 2012
MD. ABU HOSSAIN ANSARI Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
July 20, 2012
MD. ABUL KASEM Vs. STATE & ORS.
March 21, 2012
MD. ASHRAFUL HAQUE Vs. STATE OF WEST BENGAL AND ORS.
February 27, 2012
MD. ATATUR RAHAMAN Vs. BISWAJIT BISWAS
February 3, 2012
MD. AZHERUL ISLAM CHOWDHURY Vs. STATE OF WEST BENGAL & ORS.
January 5, 2012
MD. EHTESHA MUDDIN Vs. THE STATE OF WEST BENGAL & ORS.
February 10, 2012
MD. HABIBUR RAHAMAN Vs. STATE OF WEST BENGAL AND ORS.
January 5, 2012
MD. HAFIZUR RAHAMAN Vs. STATE OF WEST BENGAL & ORS.
January 25, 2012
MD. ISHAQUE ALIAS JAWAID Vs. COMMISSIONER OF CUSTOMS (PORT)
August 29, 2012
MD. ISLAHUDDIN Vs. STATE OF W.B. & ORS.
January 4, 2012
MD. ISMAIL HOSSAIN Vs. THE STATE OF WEST BENGAL & ORS.
July 26, 2012
MD. JAKARIA Vs. NAHU SK.
January 18, 2012
MD. JAMIN SK. Vs. THE STATE OF WEST BENGAL & ORS.
January 3, 2012
MD. JIAUR RAHAMAN Vs. THE STATE OF WEST BENGAL & ORS.
January 27, 2012
MD. KACHIMUDDIN MIAH Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 18, 2012
MD. KALAM ALI AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
January 18, 2012
MD. KAUSAR ALI Vs. STATE OF WEST BENGAL & ORS.
March 29, 2012
MD. KHAIRUL ALAM Vs. STATE OF WEST BENGAL
October 9, 2012
MD. KHALIQUEZZAMAN Vs. COAL INDIA LIMITED AND OTHERS
January 9, 2012
MD. MAHASIN ALI Vs. THE STATE OF WEST BENGAL & ORS.
February 7, 2012
MD. MAIZUL HAQUE Vs. THE STATE OF WEST BENGAL AND ORS.
January 9, 2012
MD. MOSARRAF HOSSAIN Vs. THE STATE OF WEST BENGAL & ORS.
March 2, 2012
MD. NADER ALI Vs. WEST BENGAL STATE ELECTRICITY BOARD & ORS.
February 15, 2012
MD. NASIM Vs. THE STATE OF WEST BENGAL AND ORS.
January 6, 2012
MD. NASIR Vs. THE STATE OF WEST BENGAL & ORS.
February 10, 2012
MD. NAZIFUR RAHMAN & ORS. Vs. STATE OF WEST BENGAL & ORS.
February 17, 2012
MD. RAJU Vs. STATE OF WEST BENGAL
October 18, 2012
MD. RAKIUL HOSSAIN AND OTHERS Vs. THE STATE OF WEST BENGALAND OTHERS
February 2, 2012
MD. ROFIQUDDIN Vs. STATE OF WEST BENGAL AND ORS.
January 13, 2012
MD. SABIR HOSSAIN Vs. THE STATE OF WEST BENGAL & ORS.
February 21, 2012
MD. SAHANWAJ ALAM Vs. STATE OF WEST BENGAL & ORS.
January 2, 2012
MD. SAHIMUDDIN MIA AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
January 19, 2012
MD. SALE AKRAM RAHAMAN Vs. THE STATE OF WEST BENGAL AND ORS.
January 4, 2012
MD. SALIMUDDIN AHMED Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
July 20, 2012
MD. SAMIM MOLLA Vs. STATE OF WEST BENGAL AND ORS.
January 4, 2012
MD. SHAHID KHAN @ MD. SAHID KHAN AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
April 12, 2012
MD. SHAHJAMAL Vs. STATE OF WEST BENGAL AND OTHERS
January 20, 2012
MD. SHAKIL VAKIL Vs. REHANA BEGUM & ORS.
February 9, 2012
MD. SHIARAF ALI ALI MOLLA AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
January 9, 2012
MD. ZAFIR Vs. UNION OF INDIA
October 9, 2012
MEDICOS INDIA Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
March 12, 2012
MEGHDUT BANERJEE Vs. CALCUTTA STATE TRANSPORT CORPORATION & ORS
September 4, 2012
MEP INFRASTRUCTURE DEVELOPERS Vs. STATE OF WEST BENGAL
October 16, 2012
MERIT INVESTMENT LTD. & ORS. Vs. OCTAVIUS TEA & INDUSTRIES LTD.
February 10, 2012
METRO INFRASTRUCTURE DEVELOPMENT LTD Vs. GNB CREDIT PVT
April 19, 2012
MIHIR KUMAR MAITY Vs. STATE OF WEST BENGAL
February 9, 2012
MIHIR ROY Vs. UNION OF INDIA & ORS
April 5, 2012
MIHIR SAMANTA Vs. THE CHAIRMAN, GHATAL MUNICIPALITY & ORS.
February 14, 2012
MILAN Vs. STATE
October 16, 2012
MINATI BISWAS Vs. STATE
June 22, 2012
MINATI RANI KOTAL Vs. STATE OF WEST BENGAL
September 12, 2012
MINATI SAHA Vs. SANJIT KUMAR PANDEY
October 4, 2012
MINOR SUMITA CHAKRABORTY Vs. NEW INDIA ASSURANCE CO LTD
January 19, 2012
MINTU DAS Vs. THE STATE OF WEST BENGAL AND ORS.
January 25, 2012
MIRA DIKSHIT Vs. STATE OF WEST BENGAL
October 17, 2012
MIRA GANGULY Vs. JIBAN KUMAR GANGULY
July 6, 2012
MISRILAL MINES PVT. LTD Vs. MMTC LTD
December 13, 2012
MISS MUSFIRA Vs. ANDAMAN AND NICOBAR ADMINISTRATION
September 24, 2012
MITA DUTTA RAY Vs. PRITI GOPAL DUTT ROY
June 13, 2012
MITA GHOSH Vs. STATE OF WEST BENGAL
August 13, 2012
MITA GHOSH Vs. STATE OF WEST BENGAL
October 12, 2012
MITA MAJUMDAR Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ANOTHER
January 18, 2012
MITHU CHATTERJEE Vs. DEPUTY CHAIRMAN, CALCUTTA DOCK LABOUR BOARD AND ORS.
January 24, 2012
MITHU DAS Vs. STATE OF WEST BENGAL
October 17, 2012
MITHU DEY (PAUL) & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
February 13, 2012
MITHU MONDAL Vs. STATE OF WEST BENGAL
February 27, 2012
MITHU RANI MAHATO Vs. THE STATE OF WEST BENGAL AND ANR.
January 18, 2012
MITHU SINGHA ROY Vs. STATE OF WEST BENGAL & ORS
June 15, 2012
MODERN MALLEABLES LTD. Vs. NUOVA ELETTROMECCANICA SUD S.P.A.
January 11, 2012
MOHAMMAD ALI Vs. STATE OF WEST BENGAL
March 14, 2012
MOHAMMAD BASIRUDDIN Vs. THE STATE OF WEST BENGAL & OTHERS
January 19, 2012
MOHAMMED AHMED & ORS. Vs. CAPTIVATE MARKETING & SERVICES LIMITED & ORS.
February 2, 2012
MOHAMMED JAWED Vs. THE STATE OF WEST BENGAL & ORS.
July 31, 2012
MOHAMMED YOUSUF Vs. UNION OF INDIA
September 24, 2012
MOHAN CHANDRA KARAK Vs. BANI ROY AND ANOTHER
January 11, 2012
MOHAN CHANDRA KARAK Vs. BANI ROY
April 19, 2012
MOHAN GENERAL TRADING CO. Vs. UNITED BANK OF INDIA
August 27, 2012
MOHAN LAL SARKAR Vs. CALCUTTA TRAMWAYS COMPANY LIMITED
October 9, 2012
MOHANLAL GHOSH Vs. UDAY CHAND BERA & ORS.
March 30, 2012
MOHASINA KHATUN Vs. STATE OF WEST BENGAL
June 20, 2012
MOHIT KUMAR GHOSH Vs. STATE OF WEST BENGAL & OTHERS
January 3, 2012
MOHITOSH MONDAL Vs. STATE OF WEST BENGAL
June 20, 2012
MOKIBUL ALIAS MOKIBUR Vs. STATE OF WEST BENGAL
April 27, 2012
MOKLESWAR RAHAMAN Vs. THE STATE OF WEST BENGAL
July 13, 2012
MOLLA AJFAR HOSSAIN ALIAS MOLLA AJFAR Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY & ORS.
February 17, 2012
MOLOY KUMAR GHOSH Vs. SAMARENDRA KUMAR GHOSH
June 19, 2012
MOLU ALI SAHA @ MAISHU ALI SAHA Vs. SRI BIMAL KUMAR DINDA
June 21, 2012
MOMIN MOLLA Vs. ABUL KHAIR MOLLA
March 20, 2012
MONALISA MOHANTY Vs. STATE OF WEST BENGAL
March 6, 2012
MONIKA KAHALI Vs. ASTIK MONI DAS
May 17, 2012
MONIKA MUKHERJEE Vs. STATE OF WEST BENGAL & ORS
February 27, 2012
MONOJ KUMAR CHOUDHURY Vs. M/S. LARSON & TUBRO FINANCE LTD. AND OTHERS
January 5, 2012
MONOJ LAL Vs. UNITED SPIRITS LIMITED
October 3, 2012
MONOJIT SANYAL Vs. OIL AND NATURAL GAS COMMISSION
December 20, 2012
MONORANJAN SARKAR Vs. STATE OF WEST BENGAL
February 2, 2012
MONOTOSH ALIAS MANTOSH KUMAR DEB Vs. TITU ALIAS SANJAY JAIN
April 16, 2012
MONOTOSH KUMAR RAHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
August 16, 2012
MONOTOSH ROY Vs. THE STATE OF WEST BENGAL & ORS.
April 5, 2012
MORJINA BIBI Vs. STATE OF WEST BENGAL
September 11, 2012
MOSAREF HOSSAIN MONDAL Vs. STATE OF WEST BENGAL
April 25, 2012
MOSLEM HOSSAIN Vs. WEST BENGAL STATE ELECTRICITY BOARD & ORS
June 20, 2012
MOSTAFA KAMAL Vs. ASMA KHATUN
August 2, 2012
MOUMITA BANERJEE Vs. THE WEST BENGAL UNIVERSITY OF TECHNOLOGY & ORS.
February 7, 2012
MOUSHUMI SARKAR @ MOUSAMI SARKAR Vs. THE STATE
January 31, 2012
MOUSUMI BISWAS & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
February 7, 2012
MOUSUMI BOSE Vs. WEST BENGAL STATE CO OPERATIVE BANK LTD
January 17, 2012
MOUSUMI MAJUMDER Vs. STATE OF WEST BENGAL AND OTHERS
January 2, 2012
MOW CHANG PVT. LTD. TANNERY Vs. ELEGANT FASHION FIBRE CHEMICALS LSTD. & ANR.
January 5, 2012
MR. JAKIR HOSSAIN & ANR. Vs. SHIV KUMAR SHAKARRAO THAKUR & ORS.
January 4, 2012
MRIDUL CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
April 5, 2012
MRINAL CHANDRA DEY Vs. THE STATE OF WEST BENGAL AND ORS.
January 10, 2012
MRINAL KANTI PANDA Vs. TAPAN KUMAR KAMILA
May 16, 2012
MRIT NARAYAN ACHARI Vs. SANAT CHOUDHURI
July 16, 2012
MRITUNJOY KUMAR DEY Vs. ANWARULHAQUE
June 11, 2012
MRS. SEMIRA KHALEELI Vs. STATE OF WEST BENGAL AND OTHERS
December 11, 2012
MS. EASTERN REFRIGERATION & ELECTRICAL COMPANY & ANR. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER & ORS.
February 13, 2012
MS. REENA DE Vs. THE UNION OF INDIA AND OTHERS
February 22, 2012
MS. SORMI SAHA Vs. UNION OF INDIA & ORS.
February 8, 2012
MST AFSARI BEGUM Vs. THE STATE OF WEST BENGAL
January 25, 2012
MST. SABANA AZMI Vs. MST. WAHIDA RAHAMAN & ORS.
February 21, 2012
MUJIBAR SK Vs. STATE OF WEST BENGAL
July 31, 2012
MUKESH KUMAR TIWARY Vs. UNION OF INDIA
October 19, 2012
MUKESH TANTI @ PRASAD Vs. STATE
January 17, 2012
MUKHTAR HOSSAIN Vs. KOLKATA MUNICIPAL CORPORATION AND OTHERS
February 21, 2012
MUKTA DUTTA Vs. THE STATE OF WEST BENGAL & ORS.
July 16, 2012
MUKTA RANJAN DUTTA AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
January 18, 2012
MUKTI BISWAS Vs. STATE OF WEST BENGAL
July 20, 2012
MUKTI SENGUPTA Vs. GOLOK SAHA
March 15, 2012
MUKTI SUR Vs. STATE OF WEST BENGAL AND ORS.
January 5, 2012
MUKTIPADA SETH & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
January 25, 2012
MUKUL DEY Vs. SUNITA SEN
November 30, 2012
MUNEER AHMED Vs. THE UNION OF INDIA AND OTHERS
March 12, 2012
MUNESHWAR PAL Vs. STATE OF WEST BENGAL AND OTHERS
January 3, 2012
MUNMUN BANERJEE & ORS. Vs. SAMIR NASKAR & ANR.
February 13, 2012
MUNMUN PARAL Vs. STATE OF WEST BENGAL
May 10, 2012
MURAHI DEVI Vs. NEW INDIA ASSURANCE CO LTD
March 30, 2012
MURARI MOHAN KAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
September 4, 2012
MURARI MOHAN ROY Vs. DEPUTY CHAIRMAN, CALCUTTA DOCK LABOUR BOARD AND ORS.
January 17, 2012
MURARI MOHAN SARKAR AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
January 24, 2012
MURSHED ALI KHAN Vs. STATE OF WEST BENGAL & ORS.
January 10, 2012
MUSST GOBEDA KHATOON Vs. SK RAFIKUDDIN
March 28, 2012
MUSTAFA KAMAL MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
January 25, 2012
MUSTAKIN MONDAL @ MOSTAK AHAMED MONDAL Vs. STATE OF W.B. & ORS.
March 19, 2012
MUTWALLI JOYNAL ABDEN SARKAR Vs. STATE OF WEST BENGAL
May 18, 2012
MYCO ELECTRICALS PRIVATE LIMITED Vs. UNION OF INDIA & ORS
January 31, 2012
N TARKESWAR RAO Vs. ANAJALI MAITY
September 25, 2012
N.K.LOUHA UDYOG(P) LTD. Vs. UNION OF INDIA & ORS.
February 13, 2012
NABAMITA CHOWDHURY ALIAS CHAUDHURI Vs. STATE
July 13, 2012
NABANI DHAR LAYAK Vs. STATE OF WEST BENGAL
April 19, 2012
NABANITA DAS Vs. STATE
September 19, 2012
NABARUN BHATTACHARYYA Vs. KOTAK MOHINDRA BANK LTD
September 12, 2012
NADIA CO OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD Vs. UNION OF INDIA
December 20, 2012
NADIA CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD. Vs. UNION OF INDIA
November 29, 2012
NADIM FIROZ Vs. STATE OF W.B. AND OTHERS
January 4, 2012
NAGENDRA SINGH Vs. SURENDER SINGH @ SURENDER KUMAR SINGH & ORS.
March 27, 2012
NAIMUDDIN SK. Vs. THE STATE OF WEST BENGAL & ORS.
February 10, 2012
NAKARI SARKAR Vs. SAILENDRANATH BAKSHI
November 21, 2012
NAKIBUDDIN SK Vs. STATE OF WEST BENGAL AND ORS
February 29, 2012
NAKUL MONDAL Vs. STATE OF WEST BENGAL & ORS.
July 6, 2012
NAKUL MONDAL & ANR. Vs. STATE OF WEST BENGAL & ORS.
July 16, 2012
NAKUL ORAON Vs. UNION OF INDIA AND OTHERS
January 24, 2012
NAMAKAR VINIMAY PVT LTD Vs. YASHDEEP TREXIM PVT LTD
October 19, 2012
NAMITA BARUA Vs. D K SINGHAL
February 6, 2012
NAMITA DAS Vs. AMIYA KUMAR DAS
May 2, 2012
NAMITA MISHRA Vs. NEW INDIA ASSURANCE CO.LTD.
March 16, 2012
NAMITA SARKAR Vs. STATE OF WEST BENGAL
June 18, 2012
NANDA DULAL GHOSH AND ANOTHER Vs. ASSOCIATED TRADE AGENTS AND OTHERS
January 10, 2012
NANDA ROY Vs. THE BERHAMPORE MUNICIPALITY AND OTHERS
January 13, 2012
NANDINI BASU ROY. Vs. NAMITA MANNA
May 15, 2012
NANDINI DAS AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
February 27, 2012
NANDINI SENGUPTA Vs. STATE
October 19, 2012
NANDINI SINHA Vs. ANADI KUMAR MAJEE
August 27, 2012
NANTU CHAKRABORTY ALIAS GOPAL Vs. STATE OF WEST BENGAL
October 5, 2012
NARAYAN ADHIKARY Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
January 18, 2012
NARAYAN CHAKRABORTY Vs. THE STATE OF WEST BENGAL AND ORS.
August 6, 2012
NARAYAN CHANDRA BOSE Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS
May 17, 2012
NARAYAN CHANDRA DEY Vs. THE STATE OF WEST BENGAL AND OTHERS
February 9, 2012
NARAYAN CHANDRA MAITY Vs. THE STATE OF WEST BENGAL & ORS.
July 19, 2012
NARAYAN CHANDRA SARKAR Vs. THE STATE OF WEST BENGAL & ORS.
January 10, 2012
NARAYAN CHANDRA SARKAR Vs. AMRITA KUMAR SARKAR
August 14, 2012
NARAYAN MISTRY Vs. DEPUTY COMMISSIONER
March 15, 2012
NARBADA DEVI HARLALKA Vs. KOLKATA MUNICIPAL CORPORATION
May 16, 2012
NAREN ROY Vs. STATE OF WEST BENGAL AND ORS.
January 25, 2012
NARENDRA GARG & ORS. Vs. STATE OF WEST BENGAL & ORS.
February 23, 2012
NARENDRA KOHLI Vs. RATAN MAROTHIA
March 6, 2012
NARENDRA NATH DEY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 17, 2012
NARENDRA NATH MITRA Vs. STATE
January 19, 2012
NARENDRANATH BANERJEE Vs. STATE OF WEST BENGAL & ORS.
July 17, 2012
NARESH VERMA Vs. THE STATE OF WEST BENGAL & ORS.
January 24, 2012
NARINDER KUMAR CHADHA Vs. COMMISSIONER OF INCOME
February 8, 2012
NASIM AHAMED Vs. THE STATE OF WEST BENGAL & ORS.
July 30, 2012
NASIR HALDER Vs. TOFIK HALDER
December 7, 2012
NATABAR DUTTA PRORPERTIES P LTD Vs. OFFICIAL LIQUIDATOR
January 20, 2012
NATIONAL AVIATION COMPANY OF INDIA LTD. Vs. THE UNION OF INDIA AND OTHERS
March 13, 2012
NATIONAL COUNCIL OF SCIENCE MUSEUMS Vs. BRIDGE & ROOF COMPANY (INDIA) LTD
September 24, 2012
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. B SEENAIAH AND COMPANY LIMITED
August 13, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. PIARE LAL
June 21, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. KALOSONA BANERJEE AND OTHERS
March 6, 2012
NAVIN VANIJYA PVT. LTD. Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA & ANR.
February 21, 2012
NAWAL KISHORE TEKRIWAL AND OTHERS Vs. GOPAL CHAND BHURA AND OTHERS
January 5, 2012
NAWN ESTATES PVT LTD AND ANOTHER Vs. THE K.M.C. AND OTHERS
January 9, 2012
NAY NITY SANGHA Vs. THE UNION OF INDIA AND ORS.
January 3, 2012
NAYAN RANJAN MAHAPATRA Vs. SUDHA KRISHNA DAS
June 12, 2012
NAZIA BEGAM Vs. STATE OF WEST BENGAL & OTHERS
January 27, 2012
NEHA BIJI Vs. UNION OF INDIA & ORS
September 12, 2012
NEHARU MAZHI Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
March 16, 2012
NELLIMARLA JUTE MILLS COMPANY LIMITED Vs. RAMPURIA INDUSTRIES & INVESTMENTS LIMITED
January 9, 2012
NEMAI BISWAS Vs. STATE OF WEST BENGAL & ORS
February 8, 2012
NEMAI ENTERPRISES Vs. JOYDEV KUMAR SEN
May 18, 2012
NEMAI KARMAKAR Vs. THE CHAIRMAN, NORTH BARRACKPORE MUNICIPALITY & ORS.
January 4, 2012
NEMAI PALIT & ANOTHER. Vs. BIMAL CHANDRA MITRA
February 14, 2012
NEPAL CHANDRA DAS Vs. STATE OF WEST BENGAL AND ORS.
January 19, 2012
NEPAL CHANDRA DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
September 4, 2012
NEPAL CHANDRA PARIA Vs. SUSHILA DINDA
August 14, 2012
NETAI KUMAR BARIK Vs. THE STATE OF WEST BENGAL AND OTHERS
January 24, 2012
NETAI SARKAR Vs. STATE OF WEST BENGAL & ORS.
February 15, 2012
NEW AGE REALITY PRIVATE LIMITED Vs. KARTHIKEYA ANCILLARIES PRIVATE LIMITED
October 19, 2012
NEW CENTRAL JUTE MILLS COMPANY LTD. Vs. MESSRS. M.B.K ENTERPRISE
January 24, 2012
NEW HORIZONES LTD Vs. COMMISSIONER OF I.T. WB
January 16, 2012
NEW INDIA ASSURANCE CO LTD Vs. KIRTI LAKHOTIA
June 29, 2012
NEW INDIA ASSURANCE CO LTD Vs. SMRITILEKHA TEWARI
January 31, 2012
NEW INDIA ASSURANCE CO LTD Vs. SHANKAR GHATA
January 9, 2012
NEW INDIA ASSURANCE COMPANY LTD. Vs. JAYA SANTRA
June 20, 2012
NIBESH CHANDRA NAG Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
September 4, 2012
NIGHA COLLIERY MAJDOOR UNION, ASANSOL Vs. THE UNION OF INDIA AND ORS.
January 30, 2012
NIJAM UDDIN MOLLA Vs. STATE OF WEST BENGAL
March 7, 2012
NIK-NISH RETAIL PVT LTD Vs. UNION BANK
June 25, 2012
NIKHIL BARAN JANA Vs. STATE OF WEST BENGAL & ORS.
January 3, 2012
NIKHIL CHAND CHATTOPADHYAY Vs. STATE & ORS
June 22, 2012
NIKHIL CHANDRA MITRA Vs. STATE OF WEST BENGAL
July 27, 2012
NIKHIL CHANDRA SEN Vs. THE STATE OF WEST BENGAL & ORS.
June 4, 2012
NIKHIL MATABBAR Vs. STATE OF WEST BENGAL
September 13, 2012
NIKHIL SARDAR Vs. STATE OF WEST BENGAL
December 5, 2012
NIKHIL SHANDRA DEB Vs. STATE OF WEST BENGAL
October 10, 2012
NILACHAL IRON & POWER LTD. Vs. CESTAT
July 24, 2012
NILADRI BASU AND OTHERS Vs. GANADEB BASU AND OTHERS
February 14, 2012
NILADRI SEKHAR BASU Vs. SMT. SARMISTHA BASU
July 9, 2012
NILIMA DAS & ANR. Vs. STATE OF WEST BENGAL & ORS.
February 13, 2012
NILKAMAL MAHATO Vs. STATE OF WEST BENGAL & ORS.
September 13, 2012
NILOTPAL ROY CHOWDHURY Vs. BANGIYA GRAMIN VIKASH BANK & ORS.
February 10, 2012
NILOY MODAK Vs. STATE OF WEST BENGAL
August 13, 2012
NIMAI CHAND BETAL Vs. STATE OF WEST BENGAL AND ORS
February 27, 2012
NIMAI CHANDRA ADHIKARY Vs. STATE OF WEST BENGAL & ORS
February 13, 2012
NIMAI SEN Vs. STATE OF WEST BENGAL
July 23, 2012
NIRANJAN CHAKRABORTY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
July 20, 2012
NIRANJAN KUMAR MONDAL Vs. STATE OF WEST BENGAL
February 9, 2012
NIRANJAN LAL JANGIR Vs. SKETCH VINIMAY PRIVATE LIMITED AND OTHERS
February 3, 2012
NIRANJAN MAJUMDER Vs. STATE OF WEST BENGAL AND ORS
January 2, 2012
NIRBAN BASU Vs. GAYATRI BHATTACHARJEE
March 20, 2012
NIRENDRA KR. SENGUPTA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
July 20, 2012
NIRMAL KR. DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
July 20, 2012
NIRMAL KUMAR JANA Vs. THE STATE OF WEST BENGAL & ORS.
February 8, 2012
NIRMAL KUMAR MITRA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
September 4, 2012
NIRMAL KUMAR NANDI Vs. ALLAHABAD BANK
August 24, 2012
NIRMAL KUMAR PROSAD BHAGAT Vs. HARI SANKAR PROSAD BHAGAT AND ORS.
January 20, 2012
NIRMAL KUMAR SAHA Vs. STATE OF WEST BENGAL
July 16, 2012
NIRMAL KUMAR SAHA Vs. SEFALIKA SAHA
January 24, 2012
NIRMAL KUMAR SARKAR & ANR Vs. CESC LIMITED & ORS
August 27, 2012
NIRMALA RAI AND ANR. Vs. THE COMMANDANT, EASTERN FRONTIERS RIFLES, 3RD BATTALION AND ORS.
January 5, 2012
NIRMAN ENGINEERS CO-OPERATIVE SOCIETY LIMITED & AN Vs. STATE OF WEST BENGAL & ORS
January 20, 2012
NIRU DEVI Vs. UNION OF INDIA
July 19, 2012
NIRUPAM MIDYA Vs. THE UNION OF INDIA & ORS.
February 23, 2012
NIRUPAMA MONDAL Vs. STATE OF WEST BENGAL & ORS.
January 3, 2012
NISANTA BISWAS AND OTHERS Vs. UNION OF INDIA AND OTHERS
February 14, 2012
NISHIKANTA MONDAL & ORS Vs. BASAB CHANDRA MONDAL & ORS
March 7, 2012
NITAI BHAKAT Vs. MANOJ KUMAR BHAKAT
July 6, 2012
NITAI CHANDRA DEB Vs. STATE OF WEST BENGAL
August 24, 2012
NITAI CHANDRA GHOSH Vs. THE UNION OF INDIA & ORS.
January 10, 2012
NITAI SARKAR Vs. STATE OF WEST BENGAL
August 13, 2012
NITISH SAHA Vs. THE STATE OF WEST BENGAL AND ORS.
January 13, 2012
NITISH SAHA Vs. THE STATE OF WEST BENGAL & ORS.
February 17, 2012
NITRANANDA SAMADDAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
August 17, 2012
NITYANANDA SAHA Vs. STATE OF WEST BENGAL
July 16, 2012
NIVA CHOWDHURY Vs. STATE OF WEST BENGAL AND ORS.
January 25, 2012
NOOR MOHAMMAD SHEIKH Vs. KASHEM ALI SHEIKH
June 27, 2012
NOOR SABA Vs. TAPASI DAS
July 17, 2012
NORTH EASTERN REGIONAL AGRICULTURAL MARKETING CORP Vs. STATE OF WEST BENGAL & ORS
January 27, 2012
NOWSAD ALI Vs. STATE OF WEST BENGAL AND OTHERS
February 7, 2012
NOZRUL KHAN Vs. STATE OF WEST BENGAL AND ORS.
January 11, 2012
NRC LIMITED Vs. DUNLOP INDIA LIMITED
February 10, 2012
NRIPEN ACHARJEE Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 25, 2012
NRIPENDRA NATH DUBEY Vs. STATE OF WEST BENGAL
October 16, 2012
NRIPENDRA NATH ROY Vs. BARINDRA NATH ROY
May 2, 2012
NRP PROJECTS PVT LTD Vs. HIRAK MUKHOPADHYAY
September 25, 2012
NUPUR DEB Vs. SK NASIRUDDIN
June 13, 2012
NUPUR KUMAR DUTTA ROY Vs. THE STATE OF WEST BENGAL AND ORS.
January 20, 2012
NUR ISLAM MONDAL Vs. KASEM ALI MONDAL
February 8, 2012
NURUL HUDA Vs. STATE OF WEST BENGAL & ORS.
March 29, 2012
NURUZZAMAN AND ANOTHER Vs. DISTRICT LAND & LAND REFORMS OFFICER & ADDITIONAL DISTRICT MAGISTRATE, BIRBHUM & ORS.
February 23, 2012
OHID MONDAL @ PRADIP Vs. STATE OF WEST BENGAL
July 30, 2012
OM PRAKASH BAHETI Vs. NARAYAN PAUL
April 5, 2012
OMKAR BHAKAT Vs. STATE OF WEST BENGAL & ORS
January 9, 2012
ON THE DEATH OF TARAK ROY Vs. ANIL KUMAR SHAW
August 1, 2012
OPERATION MANAGER AUTO LOAN CONSUMER SERVICE DEPT Vs. PRAVEEN KHAITAN & ANR
March 7, 2012
ORIENTAL INSURANCE CO. LTD. AND OTHER Vs. ANU RANI BAKSHI AND OTHERS
February 27, 2012
ORIENTAL INSURANCE COMPANY LTD Vs. VIKRANT REFRIGERATION PVT LTD
July 5, 2012
ORISSA MANGANESE AND MINERALS LIMITED Vs. SYNERGY ISPAT PRIVATE LIMITED
May 9, 2012
OXFORD PROCESSORS PVT. LTD. Vs. COMMISSIONER OF C. EX., HALDIA
February 8, 2012
P RAMASWAMY Vs. STATE
July 13, 2012
P. KANNAN Vs. THE CENTRAL INFORMATION COMMISSIONER AND OTHERS
March 12, 2012
P. UMMU HABEEBA Vs. UNION OF INDIA
September 19, 2012
P.T. ALAXENDER Vs. UNION OF INDIA AND OTHERS
January 27, 2012
PADMABATI MITRA Vs. UNION OF INDIA
June 29, 2012
PADMARANI KARMAKAR Vs. BHOLANATH CHANDRA
October 4, 2012
PALAN CHANDRA PAIK Vs. THE STATE OF WEST BENGAL AND ORS.
January 4, 2012
PALASH BANERJEE Vs. STATE OF WEST BENGAL
April 27, 2012
PALASH CHANDRA DAS Vs. THE STATE OF WEST BENGAL AND ORS.
January 20, 2012
PALLY UNNAYAN SAMITY Vs. TAPAN BANERJEE @ TAPAN KUMAR BANDYOPADHAYAY
October 18, 2012
PAMELA SYAL Vs. STATE OF WEST BENGAL
December 14, 2012
PAMPA BARAT Vs. KHAITAN LAND LIMITED & ANR.
January 3, 2012
PANBARI TEA COMPANY LTD. Vs. PREMIER IRRIGATION ADRITEC LTD.
February 13, 2012
PANKAJ GATAIT Vs. STATE OF WEST BENGAL & ORS.
July 23, 2012
PANKAJ KUMAR SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION AND ANR
May 16, 2012
PANU ROY Vs. STATE OF WEST BENGAL
December 17, 2012
PAPIYA GHOSH (PAL) Vs. THE STATE OF WEST BENGAL AND ANR.
January 18, 2012
PAPIYA MUKHERJEE Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION RESPONDENTS AND OTHERS
January 20, 2012
PAPPU JADAV Vs. THE STATE OF WEST BENGAL & ORS.
August 28, 2012
PAPRI MAJUMDER Vs. STATE OF WEST BENGAL & ORS.
February 21, 2012
PAPU MONDAL Vs. STATE OF WEST BENGAL
December 3, 2012
PARA TOPPO Vs. THE STATE
January 5, 2012
PARAG MUKHERJEE Vs. STATE OF WEST BENGAL & ORS
February 23, 2012
PARAMESWARAN PADMANABHAN Vs. BANK OF INDIA
January 17, 2012
PARAMITA GHOSH Vs. STATE OF WEST BENGAL & ORS.
April 3, 2012
PARASANTA KARMAKAR Vs. STATE OF WEST BENGAL
August 30, 2012
PARBATI CHATTERJEE AND ANR. Vs. MANTU GANGULY AND ORS.
January 5, 2012
PAREEK AGENCIES PVT. LTD. Vs. CHANDANMAL RAIJADA
January 30, 2012
PARESH CHANDRA DAS AND OTHERS Vs. ANITA PARUI AND OTHERS
August 1, 2012
PARESH CHANDRA NANDI Vs. STATE OF WEST BENGAL
August 24, 2012
PARIMAL HAWLADER Vs. STATE
December 12, 2012
PARIMAL MONDAL Vs. STATE AND ORS.
January 6, 2012
PARITOSH KUMAR DEY Vs. DEPUTY COMMISSIONER
March 14, 2012
PARITOSH KUMAR KAR Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
August 7, 2012
PARITOSH ROY PRADHAN Vs. THE STATE OF WEST BENGAL AND ORS.
January 25, 2012
PARITOSH SEAL Vs. CALCUTTA TRAMWAYS COMPANY LIMITED
October 9, 2012
PARMANAND AGARWAL Vs. PARMESHWAR DAS AGARWAL
October 12, 2012
PARTHA BANDYOPADHYAY Vs. THE STATE OF WEST BENGAL AND OTHERS
February 9, 2012
PARTHA DUTTA Vs. UNION OF INDIA AND OTHERS
January 4, 2012
PARTHA PROTIM MITRA Vs. STATE OF WEST BENGAL
November 30, 2012
PARTHA SHARMA @ PARTHA SHIL SHARMA @ PARTHA ROY Vs. STATE
January 17, 2012
PARUL BALA ROY Vs. STATE OF WEST BENGAL & ORS
February 1, 2012
PARVEX JILANI Vs. RUKHASANA PARVEEN
March 20, 2012
PASCHIM BANGA NON Vs. STATE OF WEST BENGAL & ORS.
February 23, 2012
PATIT PABAN BHATTACHARYYA AND ANOTHER Vs. UNION OF INDIA AND OTHERS
February 17, 2012
PAWAN PROPERTIES Vs. NARAYANI DEVI
December 21, 2012
PCM TEA PROCESSING PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAXES
January 5, 2012
PEAR UDDIN AHMED Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 25, 2012
PEERLESS GEN. FINANCE INV. COM LTD. Vs. W B SMALL INDUSTRIES CORPN LTD.
September 24, 2012
PEERLESS GENERAL FINANCE & INVESTMENT CO. LTD Vs. COMMISSIONER OF INCOME TAX
October 12, 2012
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. COMMISSIONER OF INCOME TAX W B-I KOLKATA
May 17, 2012
PHOOLBAGAN KARUNAMOYEE AUTO RICKSHAW OPERATORS UNION & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
August 1, 2012
PHUDDI MISHRA Vs. STATE OF WEST BENGAL AND OTHERS
January 27, 2012
PHULMAYA TAMANG Vs. ORIENTAL INSURANCE COMPANY LTD
July 27, 2012
PIALI SAHA Vs. STATE OF WEST BENGAL
September 25, 2012
PIJUSH KANTI GUHA THAKURTA Vs. WEST BENGAL STATE ELECTRICITY
August 23, 2012
PIJUSH KANTI NAG Vs. NATIONAL INSURANCE COMPANY LTD
February 15, 2012
PIJUSH KANTI SAHA Vs. ANDHRA BANK & ORS.
February 21, 2012
PINAKI RANJAN MAITY Vs. SABUJ KUMAR SAHOO
July 24, 2012
PINKY DAS @ REHANA KHATOON ALIAS RINA MITRA Vs. STATE OF WEST BENGAL
August 2, 2012
PINTU MANNA ALIAS PARESH Vs. STATE OF WEST BENGAL
February 13, 2012
POLAR INDUSTRIES LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL
December 17, 2012
POODAR PROJECTS LIMITED Vs. COMMISSIONER OF INCOME TAX
May 17, 2012
POOJA MINING AND MARBLES (P) LTD & ANOTHER Vs. UNION OF INDIA & ANR.
August 29, 2012
POWER TRANSMISSION EMPLOYEES AND WORKERS UNION & ORS. Vs. UNION OF INDIA & ORS.
February 14, 2012
PRABHA WINSTON Vs. SMT. MALAR VIZHI
January 6, 2012
PRABHANGSHU SEKHAR MAITY Vs. STATE OF WEST BENGAL
January 27, 2012
PRABHAS CHANDRA BISWAS Vs. UNION OF INDIA & ORS.
January 5, 2012
PRABHASH KUMAR BASU Vs. STATE OF WEST BENGAL
May 2, 2012
PRABHAT KUMAR BHATTACHARYYA Vs. THE STATE OF WEST BENGAL AND OTHERS
January 11, 2012
PRABHU KUMAR PODDAR Vs. SHEW PRASAD BHUJAWALA ANS ORS
January 3, 2012
PRABIR BISWAS Vs. STATE OF WEST BENGAL
July 16, 2012
PRABIR HALDER Vs. UNION OF INDIA
September 19, 2012
PRABIR KUMAR JALAN Vs. LAXMI NARAYAN JALAN
February 6, 2012
PRABIR KUMAR SEN Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 17, 2012
PRADIP CHANDA Vs. STATE
April 5, 2012
PRADIP DEBNATH Vs. THE STATE OF WEST BENGAL & ORS.
August 21, 2012
PRADIP GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.
January 25, 2012
PRADIP HISABIA Vs. STATE OF WEST BENGAL
August 7, 2012
PRADIP KUMAR BANERJEE Vs. AIRPORT AUTHORITY OF INDIA
March 1, 2012
PRADIP KUMAR CHAKRABORTY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
July 20, 2012
PRADIP KUMAR DAS Vs. BIJOY TALUKDAR
April 18, 2012
PRADIP KUMAR GHOSH Vs. STATE OF WEST BENGAL & ORS.
March 12, 2012
PRADIP KUMAR MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
February 16, 2012
PRADIP KUMAR SENGUPTA Vs. TITAN ENGINEERING CO. PVT. LTD.
April 5, 2012
PRADIP NAGCHOWDHURY Vs. THE STATE OF WEST BENGAL AND ORS.
January 25, 2012
PRADYUT GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.
January 20, 2012
PRADYUT KUMAR KAILTHYA Vs. MIRZAPUR GRAM HINDU JANASADHARAN
August 24, 2012
PRAKASH BARMAN Vs. THE STATE OF WEST BENGAL AND ORS.
January 20, 2012
PRAKASH BISWAS Vs. RABINDRA NATH NAYEK
January 30, 2012
PRALAY DAS Vs. UNION OF INDIA
January 27, 2012
PRAMESHWAR PRASAD Vs. MAHANTH JHA
January 9, 2012
PRAMILA INTERNATIONAL Vs. UNION OF INDIA
August 24, 2012
PRAN GOPAL DAS Vs. THE CHIEF ENGINEER AND ANOTHER
March 30, 2012
PRAN GOPAL DAS Vs. CHIEF ENGINEER APWD
September 18, 2012
PRAN KUMAR BHATTACHARYYA Vs. SUKUMAR BHATTACHARYYA
December 10, 2012
PRANAB BANERJEE Vs. BITHIKA MAHATO
April 30, 2012
PRANAB RANJAN BARDHAN Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
August 7, 2012
PRANABESH DAS Vs. STATE OF WEST BENGAL AND ORS.
January 25, 2012
PRANABESH MITRA Vs. MAMATA MITRA
January 3, 2012
PRANABESH SINGH Vs. STATE OF WEST BENGAL
July 10, 2012
PRANATI MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
January 31, 2012
PRANGOPAL GOSWAMI Vs. STATE
November 21, 2012
PRANKRISHNA GHOSH Vs. NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS
May 15, 2012
PRAPHULLA RABI DEY Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION
August 7, 2012
PRASANTA CHATTERJEE Vs. STATE OF WEST BENGAL
July 20, 2012
PRASANTA KUMAR MAITY Vs. STATE OF WEST BENGAL
October 19, 2012
PRASANTA MONDAL Vs. BIRBHUM DISTRICT PRIMARY SCHOOL COUNCIL AND ORS.
January 31, 2012
PRASAR BHARATI (BROADCASTING CORPORATION OF INDIA) ALL INDIA RADIO AND TELEVISION, KOLKATA Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
March 27, 2012
PRATAP KUMAR SADHU Vs. MANOWARA BEGUM
March 8, 2012
PRATHAM MAHATO Vs. STATE OF WEST BENGAL & ORS
February 15, 2012
PRATIP KUMAR HALDER Vs. UNION OF INDIA AND OTHERS
February 15, 2012
PRATIVA BISWAS Vs. STATE OF WEST BENGAL
July 3, 2012
PREMLATA BISWAS Vs. DEBDAS BISWAS
May 17, 2012
PRIME RETAIL INDIA PRIVATE LTD Vs. STATE
August 8, 2012
PRIME SHIPPING INC SIX Vs. ALL PERSONS AND ENTITIES WHO HAVE CLAIM AGAINST THE VESSEL M V
May 11, 2012
PRINCIPAL SECRETARY, TECHNICAL EDUCATION AND TRANING Vs. SATYABRATA MUKHERJEE
April 25, 2012
PRITHWIS RAY Vs. THE STATE OF WEST BENGAL & ORS.
February 24, 2012
PRITHWISH CHANDRA GHOSH Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
June 12, 2012
PRITI SARKAR Vs. STATE OF W.B. AND ANR.
January 5, 2012
PRIYAMVADA DEVI BIRLA, DECD. Vs. DEVENDRA KUMAR MANTRI AND ANOTHER
January 5, 2012
PRIYANKA MAITY Vs. SABYASACHI MAITY
May 4, 2012
PRIYANKA MAITY Vs. SABYASACHI MAITY
May 14, 2012
PRIYANKA SAHA Vs. BIKRAMJIT SAHA
March 29, 2012
PRODIP DAS (SARKAR) Vs. THE STATE OF WEST BENGAL AND ORS.
January 20, 2012
PRODYUT NARAYAN CHAKRARBORTY Vs. THE STATE OF WEST BENGAL & OTHERS
January 20, 2012
PROFESSOR UTTAM MONDAL Vs. CHANDRA NATH MONDAL AND OTHERS
January 9, 2012
PROFULLA KUMAR GHOSH Vs. STATE
October 8, 2012
PROMOD KUMAR AGARWALA Vs. STATE OF WEST BENGAL AND OTHERS
January 9, 2012
PROMOD ROY ALIAS PROMOD CH ROY Vs. STATE OF WEST BENGAL
August 14, 2012
PROMPT CASTINGS PVT. LTD. Vs. JOINT COMMISSIONER OF CENTRAL EXCISE, KOLKATA-IV
September 13, 2012
PRONAB BASAK Vs. STATE OF WEST BENGAL & ORS.
January 30, 2012
PRONOY KANTI DATTA Vs. TRIPTI SAHA & ANR
September 12, 2012
PROSENJIT CHOWDHURY AND OTHERS Vs. UNION OF INDIA AND OTHERS
February 14, 2012
PROVAT KUMAR MITRA Vs. SUDAKSHINA SEN
April 27, 2012
PS GROUP REALITY LTD Vs. KOLKATA MUNICIPAL CORPORATION
April 19, 2012
PUBLICATION MADE IN THE TIMES OF INDIA Vs. NEWS TELECAST
December 18, 2012
PULAK KUMAR MONDAL Vs. STATE OF WEST BENGAL & ORS.
February 1, 2012
PUNJAB AND SIND BANK Vs. TECHNOSHOP PRIVATE LIMITED
April 19, 2012
PURNA CHANDRA GHOSH Vs. STATE OF WEST BENGAL & OTHERS
January 25, 2012
PURNIMA PRADHAN Vs. NEW INDIA ASSURANCE COMPANY LTD
March 28, 2012
PUROVI DUTTA Vs. STATE OF WEST BENGAL
May 10, 2012
PUSHPALATA MONDAL Vs. INCOME TAX OFFICER, WARD 2(2), ASANSOL & ORS.
January 17, 2012
PUSHPANJALI APPLIANCES (P) LTD. Vs. ORIENTAL BANK OF COMMERCE & ORS.
February 10, 2012
PUSHPANJALI TREIM LTD. AND OTHERS Vs. INTERNATIONAL COMMENTER LTD.
January 18, 2012
PUSHPEN BISWAS ALIAS PUSPEN BISWAS Vs. STATE OF WEST BENGAL
February 13, 2012
PUSPA SHAW Vs. THE STATE OF WEST BENGAL AND OTHERS
January 18, 2012
PUSPENDU BIKASH SAHU Vs. DILIP KUMAR BASAK
September 5, 2012
PUTUL JASH Vs. ITO
December 18, 2012
PUTUL RAY Vs. SURAJ PROKASH JAISHWAL
January 3, 2012
QUALITY STEEL WIRE PRODUCTS P LTD Vs. NIRMAL WIRES P LTD
August 8, 2012
R B AGARWALLA AND COMPANY Vs. UNION OF INDIA
December 12, 2012
R GEETHA RAJ Vs. UNION OF INDIA
March 7, 2012
R K AGENCIES LIMITED Vs. CENTRAL BANK OF INDIA
February 3, 2012
R REBEIRO Vs. MONOJ LAL SEAL
July 6, 2012
R. PIYARELALL IMPORT & EXPORT LTD. Vs. UNION OF INDIA
September 19, 2012
R. PIYARELALL IRON & STEEL COMPANY LIMITED Vs. MMTC LIMITED & ORS.
February 17, 2012
R. V. RAIL PRODUCTS PVT. LTD. Vs. UNION OF INDIA & ORS.
February 7, 2012
R.K. AGENCIES LIMITED Vs. CENTRAL BANK OF INDIA
February 3, 2012
R.S. IRON INDUSTRIES PVT. LTD Vs. CALCUTTA PINKJRAPOLE SOCIETY
October 17, 2012
RABI DALUI Vs. STATE OF WEST BENGAL
April 4, 2012
RABIN MARANDI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
January 17, 2012
RABINDRA CH. BISWAS Vs. THE STATE OF WEST BENGAL AND ORS.
January 4, 2012
RABINDRA NATH BERA Vs. SENIOR GEOLOGIST, GOVT OF WEST BENGAL & ORS
January 24, 2012
RABINDRA NATH KATHAM Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
July 17, 2012
RABINDRA NATH MAHALDER Vs. STATE OF WEST BENGAL
August 29, 2012
RABINDRA NATH MAJHEE Vs. BIJOY CHATTERJEE
February 8, 2012
RABINDRA NATH TALUKDAR Vs. UNION OF INDIA
January 17, 2012
RABINDRA SINGH Vs. THE CESC LIMITED & ORS.
July 20, 2012
RABINDRANATH SAHA & ORS. Vs. STATE & ORS.
February 22, 2012
RADHA DUTTA Vs. STATE OF WEST BENGAL
January 18, 2012
RADHA MOHAN KAPOOR Vs. SUSANTA ROY
April 19, 2012
RADHA RANI BASAK Vs. NIVA ALIAS SANKARI BOSE
December 17, 2012
RADHAPADA PAUL Vs. STATE OF WEST BENGAL
August 31, 2012
RADHARAMAN BEHARI TRUST & ORS Vs. CESC LIMITED & ORS
July 31, 2012
RADHARANI MONDAL Vs. DIPANKAR GANGULY
July 17, 2012
RAGHUBANS KANWAR Vs. SHRI NIRANJAN LALL AND ANOTHER
March 30, 2012
RAGHUBAR SHARMA Vs. STATE OF WEST BENGAL & ORS
February 14, 2012
RAGHUNATH BANERJEE Vs. STATE OF WEST BENGAL & ORS.
January 10, 2012
RAGHUNATH GHOSH Vs. STATE OF WEST BENGAL
January 19, 2012
RAHEE INFRATECH LIMITED Vs. J. SONS COMPANY LIMITED
February 14, 2012
RAHID ALI SK Vs. STATE OF WEST BENGAL
June 29, 2012
RAHIMAN BIBI Vs. KASEM SK. & ORS.
March 20, 2012
RAHUL AUTO-N-ELECTRONICS & ANR Vs. STATE BANK OF INDIA & ORS
January 5, 2012
RAHUL MAHESHWARI Vs. GUHA
July 10, 2012
RAHUL SAMANTA Vs. THE STATE OF WEST BENGAL AND ORS.
January 4, 2012
RAJ DEO PRASAD Vs. CHOLAMANDALAM DBS
January 3, 2012
RAJ KUMAR AGARWAL Vs. JANASEVAK TRUST
March 28, 2012
RAJ KUMAR AGARWALA Vs. EASTERN COAL FIELDS LTD. & ORS.
February 27, 2012
RAJ KUMAR MONDAL Vs. STATE
June 27, 2012
RAJ SHEKHAR AGARWAL Vs. PRAGATI 47 DEVELOPMENT LTD
March 16, 2012
RAJAB ALI MALLICK Vs. STATE OF WEST BENGAL & ORS
January 11, 2012
RAJAN SRKAR Vs. P K KEJARIAL
May 14, 2012
RAJEEV LOHIA Vs. LIFE INSURANCE CORPORATION OF INDIA LTD
October 19, 2012
RAJEEV MAHESWARI Vs. INDU KOCHER
March 13, 2012
RAJENDRA KUMAR SHARMA & ORS. Vs. PRASHANT SHRIVASTAVA & ORS.
February 22, 2012
RAJENDRA KUMAR SINGHA Vs. GENERAL MANAGER
April 26, 2012
RAJENDRA NATH BISWAS Vs. STATE OF WEST BENGAL
March 12, 2012
RAJESH DHANUKA Vs. SUNIL KUMAR SAHA
May 16, 2012
RAJESH KUMAR AND OTHERS Vs. UNION OF INDIA AND OTHERS.
February 21, 2012
RAJESH KUMAR ROUTH Vs. STATE OF W.B. & OTHERS
January 5, 2012
RAJIB CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
April 5, 2012
RAJIB LOCHAN GHOSH AND ANR. Vs. DILIP KUMAR PAL AND ORS.
January 10, 2012
RAJIV TANDON Vs. DENA BANKC
July 23, 2012
RAJJAK MOLLA AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
January 24, 2012
RAJKUMAR MIDYA Vs. UNIVERSITY OF CALCUTTA & OTHERS
February 7, 2012
RAJU DAS Vs. STATE OF WEST BENGAL
May 15, 2012
RAJU PAL Vs. STATE OF WEST BENGAL AND ORS.
January 18, 2012
RAKESH CHOWRASIA Vs. MADAN MOHAN DAS
February 6, 2012
RAKESH KUMAR SINGH Vs. STATE OF WEST BENGAL & ORS
February 8, 2012
RAM BABU SHAW Vs. STATE
December 21, 2012
RAM CHANDRA PRASAD Vs. KOLKATA MUNICIPAL CORPORATION
April 2, 2012
RAM CHANDRA PRASAD Vs. SHRIDHAR MONDAL & ANR
February 29, 2012
RAM CHANDRA SUREKA Vs. ANIL SUREKA & ANR.
February 7, 2012
RAM GOPAL AGARWALLA Vs. DINESH CHANDRA NANDY
March 28, 2012
RAM KRISHNA SAHA Vs. THE STATE OF WEST BENGAL & ORS.
February 8, 2012
RAM KUMAR SHOW Vs. PURNIMA SHOW
July 13, 2012
RAM NIWAS CHOWDHURY Vs. SUPERINTENDENT OF POLICE
April 20, 2012
RAM PRASAD Vs. ANDAMAN & NICOBAR ADMINISTRATION
September 24, 2012
RAM PRASAD GHOSH Vs. STATE OF WEST BENGAL
February 13, 2012
RAM RANJAN CHATTERJEE Vs. STATE OF WEST BENGAL & ORS.
January 19, 2012
RAM SHANKAR SINGH Vs. ARUNA SHUKLA & ORS.
March 15, 2012
RAM UDGAR ROY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
September 4, 2012
RAM UGRAH DUBEY Vs. THE STATE OF WEST BENGAL AND OTHERS
January 10, 2012
RAMA GHOSH Vs. STATE OF WEST BENGAL
April 10, 2012
RAMA RANI PAL Vs. STATE OF WEST BENGAL AND OTHERS
February 8, 2012
RAMEN CHANDRA BANERJEE Vs. BOARD OF COUNCILLORS OF BURDWAN
July 18, 2012
RAMEN CHANDRA GHOSH Vs. STATE OF WEST BENGAL
June 8, 2012
RAMEN CHANDRA GHOSH Vs. STATE OF WEST BENGAL
August 8, 2012
RAMESH CHAND CHOWDHURY & ORS. Vs. STATE OF WEST BENGAL & ORS.
February 22, 2012
RAMESH CHANDRA BHANDARI Vs. THE STATE OF WEST BENGAL & ORS.
July 16, 2012
RAMESH KUMAR ALIAS CHANDRA KHOWALA Vs. MAMATA CHAKRABORTY
March 1, 2012
RAMESH KUMAR BANIK Vs. STATE OF WEST BENGAL
October 1, 2012
RAMESHWAR PROPERTIES PRIVATE LIMITED & ANR Vs. STATE OF WEST BENGAL & ORS
June 26, 2012
RAMKRISHNA SARADA SIKSHA MANDIR (E.ED. COLLEGE) & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
January 9, 2012
RAMPROSAD LAHA Vs. STATE OF WEST BENGAL & ORS
March 5, 2012
RAMRENU BANDOPADHYAY AND ORS. Vs. SACHCHIDANANDA DAS MODAK AND ORS.
January 25, 2012
RANA BHATTACHARJEE Vs. STATE OF WEST BENGAL
July 4, 2012
RANADHIR BISWAS AND ANOTHER Vs. UNION OF INDIA AND OTHERS
January 27, 2012
RANAJIT MIDYA Vs. RABINDRANATH MIDYA
September 5, 2012
RANAJIT SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
January 20, 2012
RANBAXY LABORATORIES LIMITED Vs. STATE OF WEST BENGAL
May 3, 2012
RANGINA BEWA Vs. STATE OF WEST BENGAL
April 30, 2012
RANI BALA GUCHHAIT Vs. THE STATE OF WEST BENGAL AND ORS.
January 4, 2012
RANJAN DAS Vs. ASHOK KUMAR DAS
June 19, 2012
RANJANA DUTTA Vs. ASHIM KUMAR DUTTA & ORS.
February 23, 2012
RANJIT CHAKRABORTY Vs. THE KOLKATA MUNICIPAL CORPORATION AND OTHERS
January 13, 2012
RANJIT CHAKRABORTY Vs. STATE OF WEST BENGAL
March 14, 2012
RANJIT GHOSH Vs. MANOJ PAL
February 7, 2012
RANJIT GHOSH Vs. STATE OF WEST BENGAL & ORS.
February 10, 2012
RANJIT KARJI Vs. THE STATE OF WEST BENGAL AND ORS.
January 25, 2012
RANJIT KUMAR CHOWDHURY & ANR. Vs. UNION OF INDIA & ORS.
March 27, 2012
RANJIT KUMAR DEY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS
May 17, 2012
RANJIT KUMAR GHOSH Vs. CALCUTTA STATE TRANSPORT CORPORATION & ORS.
March 30, 2012
RANJIT MANDAL Vs. UNION OF INDIA AND OTHERS
January 17, 2012
RANJIT MONDAL Vs. BALAI CHANDRA BANIK
June 26, 2012
RANJIT PAL Vs. HOWRAH MUNICIPAL CORPORATION
July 18, 2012
RASHMAY DAS Vs. KOLKATA MUNICIPAL CORPORATION
April 30, 2012
RASHMI INDUSTRIES Vs. LION PAPER PRODUCTS
April 11, 2012
RASTRIYA COLLIERY MOJDOOR SANGH & ORS. Vs. COAL INDIA LTD & ORS.
January 5, 2012
RATAN CHANDRA DOLAI Vs. THE STATE OF WEST BENGAL & ORS.
June 5, 2012
RATAN CHANDRA NAG Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
July 25, 2012
RATAN DAS Vs. THE STATE OF WEST BENGAL & ORS.
October 19, 2012
RATAN KUMARI SURANA Vs. VIJAY KUMAR RAIJADA
July 2, 2012
RATAN SAHA Vs. INDIAN OIL CORPORATION LTD
May 3, 2012
RATHIN BHATTACHARJEE Vs. STATE OF WEST BENGAL
September 18, 2012
RATNA BHATTACHARYA Vs. UNION OF INDIA
December 6, 2012
RAVI CEMENT PRODUCT LIMITED Vs. KANKANI CONSTRUCTION PVT LTD
September 5, 2012
RAVI CEMENT PRODUCT LIMITED Vs. KANKANI CONSTRUCTION PVT. LTD.
September 6, 2012
RAVI CEMENT PRODUCTS LIMITED Vs. UNKNOWN
January 17, 2012
RAVI MOHAN KULSHRESTHA Vs. MAGMA SHRACHI FINANCE LTD.
February 2, 2012
RAVI MOHAN KULSHRESTHA Vs. MAGMA FINCORP LTD
September 6, 2012
RAVI MOHAN KULSHRESTHA Vs. MAGMA FINCORP LTD
September 21, 2012
RAVINDRA KAMALAKANT SHUKLA Vs. COMMISSIONER OF CUSTOMS (AIRPORT & ADMN.)
October 9, 2012
RAYEESH AHMED Vs. ESTATE OFFICER
March 12, 2012
RE: BISWANATH TEWARY Vs. STATE
January 19, 2012
REBA KAYAL Vs. STATE OF WEST BENGAL & ORS.
February 8, 2012
REBATI RAMAN KOLEY Vs. STATE OF WEST BENGAL
June 15, 2012
REBOTI MAL Vs. STATE OF WEST BENGAL
May 3, 2012
REGIONAL DIRECTOR, NATIONAL COUNCIL FOR TEACHERS EDUCATION & ANR. Vs. SIDRA B. ED COLLEGE & ORS.
March 2, 2012
REHANA BEGUM @ REHANA KHATUN Vs. KOLKATA MUNICIPAL CORPORATION AND OTHERS
February 17, 2012
REJAUL ISLAM Vs. THE STATE OF WEST BENGAL & ORS.
March 16, 2012
REKHA BANDYOPADHYAY Vs. THE STATE OF WEST BENGAL AND ORS.
January 5, 2012
REKHA SENGUPTA Vs. STATE OF WEST BENGAL
October 18, 2012
RENUKA MONDAL Vs. STATE OF WEST BENGAL & ORS.
January 20, 2012
RENUKA MONDAL & ORS. Vs. HIRONMOY MONDAL & ANR.
February 21, 2012
RIAJUDDIN SHEIKH Vs. THE STATE OF WEST BENGAL AND ORS.
January 30, 2012
RINA BISWAS Vs. STATE OF WEST BENGAL & ORS.
August 1, 2012
RINA DHAR Vs. BANI DHAR
October 11, 2012
RINA DHAR Vs. BANI DHAR
October 5, 2012
RINA GHOSH Vs. MAKHAN LAL GHOSH
October 4, 2012
RINKU SAHA Vs. STATE OF WEST BENGAL
May 17, 2012
RISHIKA BUBNA Vs. JADAVPUR UNIVERSITY & ORS.
January 10, 2012
RISHRA STEEL LIMITED IN LIQUIDATION AND DECCAN TRADERS PRIVATE LIMITED Vs. OFFICIAL LIQUIDATOR AND GOURINANDAN REAL ESTATE PRIVATE LIMITED
May 17, 2012
RITA SAHA RAY & ANR. Vs. STATE OF WEST BENGAL & ORS.
February 15, 2012
RITA SANTRA Vs. THE STATE OF WEST BENGAL & ORS.
February 9, 2012
RNB DIGITRONIX PVT. LTD. Vs. DIPAK KUMAR SARKER
January 30, 2012
ROAD BUILDER M SDN BHD Vs. TANTIA CONSTRUCTIONS LTD
July 31, 2012
ROAD MACHINES (INDIA) PRIVATE LIMITED & ANR Vs. BOARD OF TRUSTEES FOR PORT OF CALCUTTA & ORS
August 24, 2012
ROBERT JOHNSON Vs. THE UNION OF INDIA AND OTHERS
March 14, 2012
ROBIN KUMAR SHET Vs. STATE OF W.B. & ORS.
January 2, 2012
ROKIA BIBI Vs. AMRITA KUMAR JANA
March 15, 2012
ROMOLA BHATTACHARJEE Vs. TWILIGHT PROPERTIES PVT. LTD
November 20, 2012
RONAK ALI Vs. LIEUTENANT GOVERNOR
August 7, 2012
RONAK OPTIK INDIA & ANR Vs. UNION OF INDIA & ORS
September 17, 2012
ROOPACHERA TEA CO.LTD. Vs. STATE OF WEST BENGAL
September 11, 2012
ROUNAK MANUFACTURING CO P LTD Vs. STATE OF WEST BENGAL
May 17, 2012
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD Vs. DHIREN AHIR
March 30, 2012
RUBY GENERAL HOSPITAL LIMITED Vs. SAJAL DUTTA
March 28, 2012
RUKSHNA PARVEEN & ORS. Vs. AHMED HUSSAIN
February 2, 2012
RUMA PAL (CHOWDHURY) Vs. STATE OF WEST BENGAL & ORS.
February 6, 2012
RUMANA YEASMIN Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS
January 13, 2012
RUPA PAUL Vs. STATE OF WEST BENGAL
December 13, 2012
RUPALI GAYEN Vs. STATE OF WEST BENGAL & ORS.
October 12, 2012
RUPANTAR CONSTRUCTION Vs. SETT & DEY
February 10, 2012
RUPLEKHA SEN Vs. SRIJITA FILMS
November 12, 2012
S K SAMANTA & CO LTD Vs. CUSTOMS,EXCISE AND SERVICE TAX APPELLATE TRIBUNAL,EAST ZONAL BENCH,KOLKATA
September 13, 2012
S SRINIVAS Vs. REGIONAL CENTRE IGNOU
August 7, 2012
S. MOOKANDI Vs. UNION OF INDIA
September 17, 2012
S. VIJAYARAJAN Vs. PRABHU DAYAL CHOUBEY
April 3, 2012
SABILA BIBI & ORS. Vs. KESHAB CHANDRA GURIA & ANR.
February 17, 2012
SABITA BHATTACHARJEE Vs. STATE
May 11, 2012
SABITA KUNDU Vs. RATAN KUMAR BISWAS
March 29, 2012
SABITA RANI MAJILYA Vs. STATE OF WEST BENGAL
April 24, 2012
SABITRI KUMAR Vs. SAROJ KR MONDAL
June 14, 2012
SABYASACHI CHATTERJEE Vs. PRASAD CHATTERJEE
February 22, 2012
SABYASACHI SENGUPTA Vs. STATE OF WEST BENGAL
June 22, 2012
SADARALI BISWAS Vs. WAZED ALI MONDAL
December 17, 2012
SADHAN CHANDRA DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS
May 17, 2012
SADHAN CHANDRA SAHA Vs. STATE OF WEST BENGAL & ORS.
January 11, 2012
SADHAN KUMAR KUNDU Vs. UNION OF INDIA
March 26, 2012
SADHANA BANERJEE Vs. SWARNENDU DAS GUPTA
March 27, 2012
SADHANA DAS Vs. STATE OF WEST BENGAL
May 2, 2012
SAGAR CHATTERJEE Vs. DISTRICT MAGISTRATE BANKURA
August 31, 2012
SAGARIKA PAL Vs. STATE OF WEST BENGAL
March 5, 2012
SAHABUDDIN KHAN Vs. YATRA SIDDHI DHARMA THAKUR
October 18, 2012
SAHADEB GHOSH Vs. STATE OF WEST BENGAL
April 27, 2012
SAHANAJ AKHTARY Vs. THE STATE OF WEST BENGAL & ORS.
July 2, 2012
SAHANAJ PARVEEN Vs. STATE OF WEST BENGAL & ORS
February 2, 2012
SAHELI PATRA Vs. BHARAT PETROLEUM CORPORATION LTD
April 4, 2012
SAHIDAN BIBI Vs. MD SAUKAT ALI
August 13, 2012
SAHILA BIBI AND OTHERS Vs. M/S PRAGATI PARIBAHAN AND ANOTHER
January 17, 2012
SAHYOGI DISTRIBUTORS LTD. & ORS. Vs. CORPORATION BANK
February 9, 2012
SAILEN CHAKRABORTY Vs. CHHANDA SINGH
August 10, 2012
SAILEN KUNDU & ORS. Vs. UNION OF INDIA & ORS.
February 2, 2012
SAILENDRA KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL & ORS.
January 11, 2012
SAILENDRA NATH PAL Vs. AGRI HORTICULTURE SOCIETY OF INDIA
August 13, 2012
SAILESWAR BAG Vs. STATE OF WEST BENGAL & ORS.
July 6, 2012
SAJAL GUHA Vs. SIMAMDA GURI
October 16, 2012
SAJEDA KHATOON Vs. SHAH ATA HOSSAIN
June 11, 2012
SAJEDA KHATOON Vs. BANK OF INDIA
September 12, 2012
SAJJAN KUMAR SARAF Vs. KABARI PVT. LTD. & ORS.
February 21, 2012
SAKHI SONA GHOSH Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED & ORS.
January 11, 2012
SAKTI PADA GHOSH Vs. STATE OF WEST BENGAL & ORS.
February 23, 2012
SAKTI RANJAN MUKHOPADHYAY Vs. STATE OF WEST BENGAL
June 8, 2012
SAMABAY SAMITY LIMITED & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
January 31, 2012
SAMAR BARMAN Vs. THE STATE OF WEST BENGAL & ORS.
August 21, 2012
SAMAR KUMAR BARAI Vs. STATE OF WEST BENGAL
March 7, 2012
SAMAR NATH BHATTACHARJEE Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
June 26, 2012
SAMARENDRA MOHAN SEN Vs. STATE OF WEST BENGAL AND ORS.
August 7, 2012
SAMARENDRA NATH CHOWDHURY Vs. KOLKATA MUNICIPAL CORPORATION
September 19, 2012
SAMARENDRA PRASAD BHOWMICK Vs. SHYAMALENDRA PRASAD BHOWMICK
January 13, 2012
SAMBHU NATH SINHA Vs. STATE BANK OF INDIA
July 17, 2012
SAMIDER RAHAMAN Vs. STATE & ORS.
February 22, 2012
SAMIR HAZRA Vs. STATE OF WEST BENGAL
April 4, 2012
SAMIR KAR @ TOTAN KAR & ANR Vs. ASIT KUMAR LAHIRI & ORS
February 1, 2012
SAMIR KUMAR BAITALIK Vs. MRINMOY BAITALIK
April 5, 2012
SAMIR KUMAR DEY AND ANOTHER Vs. PARIMAL KUMAR DUTTA
January 17, 2012
SAMIR KUMAR DUTTA Vs. SUNIL KUMAR DUTTA
April 18, 2012
SAMIR KUMAR GHOSH Vs. STATE OF WEST BENGAL
March 28, 2012
SAMIR KUMAR ROY Vs. THE STATE OF WEST BENGAL & ORS.
October 12, 2012
SAMIR KUMAR SAHA Vs. STATE OF WEST BENGAL
September 25, 2012
SAMIR MITRA Vs. TAPATI BANERJEE
July 10, 2012
SAMPA DUTTA GUPTA Vs. STATE OF WEST BENGAL
December 21, 2012
SAMSHAD BEGUM & ANOTHER Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER & ORS.
February 21, 2012
SAMSUDDIN ALIAS KALIA Vs. STATE OF WEST BENGAL
April 4, 2012
SAMSUL ARFIN Vs. ZAMURAD SULTANA
July 26, 2012
SAMSUN NEHAR BIBI Vs. STATE & ORS.
February 13, 2012
SAMULAM KERKETTA Vs. UNION OF INDIA
September 13, 2012
SANAKA GHOSH Vs. ASTAM CHANDRA GHOSH
August 13, 2012
SANAKA GHOSH Vs. ASTAM CHANDRA GHOSH
December 13, 2012
SANAKA JANA Vs. THE STATE OF WEST BENGAL AND ORS.
January 3, 2012
SANAT KUMAR HALDER Vs. AMAR KR SEAL
August 28, 2012
SANATAN MONDAL Vs. SREEPATI MONDAL
July 24, 2012
SANATAN SARDAR Vs. STATE OF WEST BENGAL
December 21, 2012
SANCHAY DEY Vs. PAILAN PARK DEVELOPMENT AUTHORITY LTD
July 31, 2012
SANDEEP DHANUKA Vs. THE STATE OF WEST BENGAL & ORS.
February 15, 2012
SANDEEP JHUNJHUNWALA Vs. THE K.M.C. AND OTHERS
January 2, 2012
SANDHYA MONDAL Vs. STATE OF WEST BENGAL
May 2, 2012
SANDHYA PRASAD Vs. LALJEE PRASAD
October 17, 2012
SANDHYA RANI BANERJEE Vs. SUBRATAMITRA
July 2, 2012
SANDIP BAGUI Vs. WEST BENGAL INFORMATION COMMISSION & ORS.
February 1, 2012
SANDIP SANTRA Vs. PAPIYA BISWAS
October 18, 2012
SANJAY AGARWALA Vs. ANJALI ROY (HALDER) AND ORS.
January 6, 2012
SANJAY DAS Vs. STATE OF WEST BENGAL
July 26, 2012
SANJAY HAZRA Vs. STATE OF WEST BENGAL & ORS
October 17, 2012
SANJAY KOLEY Vs. STATE OF WEST BENGAL
June 29, 2012
SANJAY KUMAR SETHI Vs. STATE OF WEST BENGAL
January 5, 2012
SANJAY SHAH Vs. SRIRAM BHUWALKA & ANR.
January 18, 2012
SANJAY TRIPATHI Vs. UNION OF INDIA & ORS.
January 9, 2012
SANJIB BERA @ TOLO AND ANR Vs. STATE
January 17, 2012
SANJIB KUMAR BOSE Vs. SMT. ROMA BOSE & ORS.
February 27, 2012
SANJIB KUMAR JAIN Vs. STATE OF WEST BENGAL AND ORS.
January 18, 2012
SANJIB KUMAR SETH Vs. RABINDRA KUMAR SETT AND OTHERS
January 24, 2012
SANJIB SARKAR Vs. THE STATE OF WEST BENGAL & ORS.
April 3, 2012
SANJIB SINGH ALIAS SANJIT KUMAR SINGH ALIAS INDRADEV SINGH Vs. STATE OF WEST BENGAL
August 7, 2012
SANJIT ACHARJEE Vs. STATE OF WEST BENGAL AND ORS.
January 4, 2012
SANJIT BISWAS Vs. STATE OF WEST BENGAL
June 14, 2012
SANJIT KUMAR PATRA Vs. CALCUTTA TRAMWAYS COMPANY (1978) LTD.
June 21, 2012
SANJIT ROY ALIAS KOSTU Vs. STATE OF WEST BENGAL
August 10, 2012
SANJOY DAS Vs. DIPANWITA DAS
June 28, 2012
SANJOY SARKAR Vs. STATE OF WEST BENGAL
June 25, 2012
SANKAR BARIK Vs. STATE OF WEST BENGAL AND ORS.
January 2, 2012
SANKAR DUTTA Vs. UTTAM HOWLADAR & ORS.
February 2, 2012
SANKAR KUMAR DAS Vs. BASUDEV GUCHAIT
July 6, 2012
SANKAR KUMAR DEB Vs. UTTAR BANGA KSHETRIYA GRAMIN BANK
June 27, 2012
SANKAR LAL MAJUMDAR Vs. STATE OF WEST BENGAL & ORS.
February 10, 2012
SANKAR NATH DAS Vs. THE STATE OF WEST BENGAL & ORS.
August 31, 2012
SANKAR NATH SINHA Vs. DISTRICT INSPECTOR OF SCHOOL
May 7, 2012
SANKAR ROY Vs. STATE OF WEST BENGAL
April 16, 2012
SANKAR SAHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
September 4, 2012
SANKARI GHOSH Vs. STATE OF WEST BENGAL
June 6, 2012
SANTANU CHATTERJEE Vs. STATE OF WEST BENGAL
June 11, 2012
SANTANU GHOSH & ORS Vs. STATE BANK OF INDIA & ORS
February 10, 2012
SANTANU KUMAR SAHA Vs. S.S. PRASAD
February 1, 2012
SANTANU MAJUMDER Vs. BAISHAKHI MAJUMDER ALIAS MONDAL
September 7, 2012
SANTANU NASKAR Vs. STATE OF WEST BENGAL
January 10, 2012
SANTI BALADHIKARI Vs. DILIP JAIN
July 13, 2012
SANTI JHA Vs. GURDIP SINGH SALUJA ALIAS DIP
June 28, 2012
SANTI KUMAR MATHUR Vs. STATE OF WEST BENGAL AND ORS
January 13, 2012
SANTI KUMAR PAUL Vs. UNION OF INDIA & ORS
February 24, 2012
SANTOSH GARERIA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 25, 2012
SANTOSH GIRI Vs. STATE
June 25, 2012
SANTOSH KUMAR DAS Vs. THE STATE OF WEST BENGAL & ORS.
June 4, 2012
SANTOSH KUMAR SINHA ROY Vs. STATE OF WEST BENGAL
June 14, 2012
SANTOSH PRASAD JAISWAL @ SANTOSH KR JAISWAL & ANR Vs. STATE
January 17, 2012
SANTWANA BANERJEE Vs. STATE OF WEST BENGAL & ORS
March 7, 2012
SARA INTERNATIONAL LIMITED AND ANR. Vs. UNION OF INDIA AND ORS.
January 27, 2012
SARAD KUMAR BOHRA Vs. UNION OF INDIA
May 10, 2012
SARAMA JANA Vs. STATE OF WEST BENGAL & ORS
February 22, 2012
SARBAN BHUIAN Vs. COAL INDIA LIMITED
October 17, 2012
SARBANI SAMANTA Vs. PRATAP KUMAR PANJA
September 5, 2012
SARBANI SAMANTA Vs. PRATAP KUMAR PANJA
September 7, 2012
SARBANI SEN Vs. TAPAS KUMAR SAMANTA
February 29, 2012
SARBANI SEN Vs. TAPAS KUMAR SAMANTA
February 28, 2012
SARBESWAR JANA Vs. STATE OF WEST BENGAL
July 24, 2012
SARDA PLYWOOD INDUSTRIES LTD Vs. HEMANT KUMAR MOTIHAR
April 19, 2012
SAREGAMA INDIA LTD Vs. BALAJI TELEFILM LTD
April 18, 2012
SARIFA BIBI Vs. STATE
September 12, 2012
SARIT CHAKRABORTY Vs. WEST BENGAL UNIVERSITY OF TECHONOLOGY
August 2, 2012
SARMISTHA BHATTACHARYYA Vs. RAM CHANDRA PRASAD AND ORS.
January 27, 2012
SAROJ JHUNJHUNWALA Vs. STATE OF WEST BENGAL
May 16, 2012
SAROJ KUMAR DAS Vs. STATE OF WEST BENGAL
August 6, 2012
SAROJ KUMAR JANA Vs. THE STATE OF WEST BENGAL & ORS.
February 23, 2012
SAROWAR HOSSAIN Vs. STATE OF WEST BENGAL & ORS
February 21, 2012
SASADHAR BARMAN Vs. THE STATE OF WEST BENGAL AND ORS.
August 7, 2012
SASHI BHUSAN MAHATO Vs. SUSHIL KUMAR PAL
June 19, 2012
SATINDAR ROY Vs. STATE OF WEST BENGAL
May 18, 2012
SATISH CHANDRA DAS Vs. UNION OF INDIA
January 10, 2012
SATISH KUMAR SHUKLA Vs. STATE OF WEST BENGAL & ORS.
January 5, 2012
SATKARI GHOSHAL Vs. TAPAN KUMAR CHATTERJEE
March 1, 2012
SATYA NARAIN TAPARIA Vs. DURGA INVESTMENT CORPORATION (P) LTD. & ORS.
March 30, 2012
SATYABRATA BHATTACHARJEE Vs. STATE OF WEST BENGAL
February 29, 2012
SATYAJIT BAKSI Vs. UNION OF INDIA
March 14, 2012
SATYAKAM PAL Vs. STATE OF WEST BENGAL
September 13, 2012
SATYENDRA KUMAR KUNDU Vs. BANDITA KUNDU
October 17, 2012
SAYED ALI MALICK Vs. RAMJAN ALI
May 10, 2012
SAYED ALI MALLICK Vs. RAMJAN ALI
May 17, 2012
SAYEEDUL ISLAM MIR Vs. STATE OF WEST BENGAL
December 13, 2012
SAYERA BANU Vs. STATE OF WEST BENGAL
October 4, 2012
SEA MERIDIAN SHIPPING AGENCY PVT. LTD. Vs. MEHEK OVERSEAS PVT. LTD.
February 24, 2012
SECRETARY, DHADALIBAR HIGH SCHOOL Vs. STATE OF WEST BENGAL
February 10, 2012
SECRETARY, RAGHUNATHPUR HIGH SCHOOL Vs. MIHIR KUMAR HAZRA
March 14, 2012
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. SATYA RANJAN BAIDYA
December 19, 2012
SECURITY & INTELLIGENCE SERVICES AND OTHERS Vs. THE REGIONAL PROVIDENT FUND COMISSIONER AND OTHERS
January 20, 2012
SEEMA SARIN Vs. SUDESH CHANDER TALWAR
September 10, 2012
SEKH IDRIS Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
January 24, 2012
SEKHAR CHANDRA DAS Vs. STATE OF WEST BENGAL & ORS.
March 28, 2012
SERAJUDDIN & BROTHERS Vs. COMMISSIONER OF INCOME TAX
May 17, 2012
SERI INFRASTRUCTURE FINANCE LTD Vs. FITCH RATINGS INDIA PVT LTD
September 17, 2012
SEVEN HILL BYTES PVT. LTD Vs. STATE OF WEST BENGAL
October 1, 2012
SHA ABDUL MOMIN, VILLAGE MOSQUE PUBLIC WAKF ESTATE Vs. STATE OF WEST BENGAL AND OTHERS
May 18, 2012
SHABAJAN MOLLA Vs. AKBAR HOSSAIN
July 5, 2012
SHAH ZABEEN AHMED Vs. STATE
July 4, 2012
SHAHID ALI Vs. COMMISSIONER OF CUSTOMS, AIRPORT AND ADMINISTRATION
September 25, 2012
SHAHID KHAN ALIAS MD SAHID KHAN Vs. STATE OF WEST BENGAL
April 15, 2012
SHAHJAD AHMED Vs. STATE BANK OF INDIA
March 29, 2012
SHAKTI NATH MUKHERJEE AND ANR. Vs. SACHINDRA NATH BALLAV AND ORS.
January 18, 2012
SHAKTI PADA MAHATO Vs. THE STATE OF WEST BENGAL & ORS.
June 5, 2012
SHAKUNTALA MURMU Vs. KISHORE PRASAD BHAGAT
July 13, 2012
SHAKUNTALA SINGH Vs. ADDL. DRI, KOLKATA ZONAL UNIT
September 19, 2012
SHALIMAR CHEMICAL WORKS LTD Vs. USHA HOLDING AND ENCLAVE P LTD
May 15, 2012
SHALIMAR WIRES INDUS. LTD. Vs. ASSTT. COMMR. OF COMMERCIAL TAXES
August 30, 2012
SHALINI CHATTERJEE Vs. JADAVPUR UNIVERSITY
March 20, 2012
SHALINI CHATTERJEE Vs. JADAVPUR UNIVERSITY & ORS.
January 10, 2012
SHALINI PODDAR Vs. VCK SHARE & STOCK BROKING SERVICES LIMITED
December 14, 2012
SHAMBHU DAS Vs. STATE OF WEST BENGAL & ORS.
February 3, 2012
SHAMIMA ABSAR Vs. THE STATE OF WEST BENGAL AND ORS.
January 30, 2012
SHAMSER ALI Vs. NILKAMAL SARKAR
September 6, 2012
SHAMSUL HAQUE Vs. STATE OF W. B.
February 10, 2012
SHANKAR DAS Vs. SHAHALA IQBAL
July 17, 2012
SHANKAR PRASAD SHRIVASTAVA Vs. STATE OF WEST BENGAL
November 21, 2012
SHANTA SINGH SIDHU Vs. GURUDWARA DR. DIWAN SINGH
September 14, 2012
SHANTI LAL VIRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-45
April 11, 2012
SHARMISTHA MAJI Vs. STATE OF WEST BENGAL
October 10, 2012
SHAW WALLACE AND COMPANY LIMITED Vs. KISHORE RAJARAM CHHABRIA
June 25, 2012
SHEFALI MANDAL Vs. THE STATE OF WEST BENGAL & ORS.
February 15, 2012
SHENTRACON CHEMICALS LTD Vs. UNKNOWN
January 30, 2012
SHER ALI SARDAR Vs. STATE OF WEST BENGAL
September 27, 2012
SHIB SANKAR GUHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
September 4, 2012
SHIB SANKAR NANDI Vs. STATE OF WEST BENGAL & ORS.
October 16, 2012
SHIBAJEE HALDER Vs. STATE OF WEST BENGAL & ORS.
March 29, 2012
SHIBANI GHOSH Vs. STATE BANK OF INDIA
January 18, 2012
SHIBNANDAN LAL Vs. STATE OF WEST BENGAL
July 10, 2012
SHIBORAM MANDAL Vs. STATE OF WEST BENGAL
October 19, 2012
SHIBSANKAR CHAIL Vs. STATE OF WEST BENGAL & ORS
February 1, 2012
SHIKSHAYATAN COLLEGE Vs. STATE OF WEST BENGAL
October 16, 2012
SHILA DAS Vs. THE STATE OF WEST BENGAL AND ORS.
January 25, 2012
SHILA GEORGE AND OTHERS Vs. DILIP KUMAR DEY AND ANOTHER
January 3, 2012
SHILADITYA SARKAR Vs. THE STATE OF WEST BENGAL & ORS.
August 21, 2012
SHILARANI SAMANTA Vs. LIFE INSURANCE CORPORATION OF INDIA LTD. & ORS.
January 19, 2012
SHIPPING CORPORATION OF INDIA LTD. Vs. JARINA KHATUN
January 30, 2012
SHIV SHANKAR SHAW ALIAS JAISWAL Vs. MIRA GUPTA
September 4, 2012
SHIV SHANKER SHAW & ORS. Vs. MONOTOSH DEB & ORS.
February 1, 2012
SHIV SURAT PANDEY Vs. STATE OF WEST BENGAL
September 5, 2012
SHIVA PRADHAN Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
February 8, 2012
SHIVAM EDIBLE PVT. LTD. Vs. DALAL STREET SECURITIES LTD.
January 17, 2012
SHIVANI PROPERTIES PVT. LTD Vs. UNITED BANK OF INDIA
October 8, 2012
SHOSTHI MANDAL Vs. THE STATE OF WEST BENGAL & ORS.
February 15, 2012
SHREE BAHUBALI INTERNATIONAL LTD. Vs. SARITA SETHI
January 13, 2012
SHREE BALASARIA CONSTRUCTION PVT. LTD. Vs. VODAFONE ESSAR EAST LTD.
February 1, 2012
SHREE GOURI SHANKAR JUTE MILLS LTD Vs. UNION OF INDIA
March 7, 2012
SHREE GROTEX TRADE LINKS PVT. LTD Vs. COMMR. OF CUS. (PREVENTIVE)
April 18, 2012
SHREE KRISHNA PAPER & ANR Vs. CENTRAL BANK OF INDIA & ANR
February 21, 2012
SHREE NIWAS RAMGOPAL Vs. DIRECTOR OF CONSUMER GOODS
July 3, 2012
SHREE SHREE SATYANARAYANJEE & ORS. Vs. DR. V.S.SESHADRI, INDIAN AMBASSADOR AT MYANMAR
December 14, 2012
SHREEPROKASH MISHRA Vs. SABITRI SANTHALIAY
July 10, 2012
SHRI BIJAN KUMAR GANGULI Vs. THE STATE OF WEST BENGAL & ORS.
April 2, 2012
SHRI DILIP KUMAR MONDAL AND ANR. Vs. THE STATE OF WEST BENGAL
February 13, 2012
SHRI HOSSAIN SAHID ABEDIN Vs. UNION OF INDIA & ORS.
July 3, 2012
SHRI JAGAT SINGH Vs. SHRI ELUMALAI
January 13, 2012
SHRI K. UMAR Vs. THE MANAGEMENT, SYNDICATE BANK AND OTHERS
January 16, 2012
SHRI NISHIKANTA ADHIKARY Vs. THE WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD. & ORS.
January 19, 2012
SHRI SANJIB KUMAR DEWAN Vs. THE UNION OF INDIA & ORS.
September 19, 2012
SHRIKANTA MONDAL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY
February 8, 2012
SHRISTI INFRASTRUCTURE DEVELOPMENT CORPORATION LTD Vs. MFAR CONSTRUCTION PVT LTD
January 11, 2012
SHRISTIDHAR PATHAK Vs. UNION OF INDIA
June 12, 2012
SHUBHRENDU SEKHAR DAS Vs. STATE OF WEST BENGAL & ORS
February 15, 2012
SHUBRA MITRA Vs. DIPANKAR SAHA
July 20, 2012
SHUVADITYA MONDAL (MINOR) Vs. BHARAT SEVASHRAM SANGHA PRANAV VIDYAPITH & ORS.
February 20, 2012
SHYAM COMMERCIAL CO Vs. STATE
July 13, 2012
SHYAM SEL & POWER LIMITED Vs. COAL INDIA LIMITED & ORS
February 15, 2012
SHYAM SUNDAR CHATTERJEE Vs. BAPI SAHA ALIAS NARAYAN CH SAHA
April 11, 2012
SHYAMA SHARAN BHALOTIA Vs. FORTUNE ENTERPRISES PRIVATE LIMITED
March 2, 2012
SHYAMAL BANDYOPADHYAY Vs. THE CALCUTTA STATE TRANSPORT CORPORATION & ORS.
February 2, 2012
SHYAMAL CHANDRA SARKAR Vs. BISWAJIT BISWAS
February 3, 2012
SHYAMAL DE Vs. ARATI DE
July 27, 2012
SHYAMAL KUMAR DAS Vs. STATE OF WEST BENGAL
October 8, 2012
SHYAMAL KUMAR DEB Vs. SUSHILA BALA SARDAR
February 22, 2012
SHYAMAL KUMAR HALDER Vs. COAL INDIA LIMITED
April 12, 2012
SHYAMAL KUMAR MAITY Vs. STATE OF WEST BENGAL
June 29, 2012
SHYAMAL KUMAR SEN Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
August 17, 2012
SHYAMAL MAHANTO Vs. STATE OF WEST BENGAL
September 28, 2012
SHYAMAL SAHA ALIAS SHYAMLAL Vs. STATE OF WEST BENGAL
April 3, 2012
SHYAMAL SAMADDAR Vs. SAMPA SAMADDAR
April 11, 2012
SHYAMAL SHANKAR CHAKRABORTY AND ORS. Vs. STATE AND ORS.
January 10, 2012
SHYAMALI DAS Vs. WEST BENGAL SCHOOL SERVICE COMMISSION, NORTHERN REGION & OTHERS
September 2, 2012
SHYAMALI HALDER Vs. SHIBNATH BANERJEE
March 29, 2012
SHYAMAPADA DEY Vs. STATE OF WEST BENGAL & ORS.
February 16, 2012
SHYAMBABU CHOWDHURY Vs. GANESH JUTE MILLS LTD
July 13, 2012
SHYAMBABU VARMA Vs. UNION OF INDIA
August 3, 2012
SHYASMLI PATRADHAR Vs. STATE OF WEST BENGAL
July 10, 2012
SIB NATH BASAK Vs. THE STATE OF WEST BENGAL AND ORS.
August 6, 2012
SIBANI DAS Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
January 19, 2012
SIDDHARTHA SAMANTA Vs. THE STATE OF WEST BENGAL & ORS.
January 20, 2012
SIDDHESWAR MAJUMDAR Vs. SENIOR DIVISIONAL MANAGER
April 27, 2012
SIDDHESWARI COTTON MILLS PVT. LTD Vs. OFFICIAL LIQUIDATOR BEING LIQUIDATOR OF M/S. ANANTAPUR TEXTILE LTD
December 4, 2012
SIDDHI VINAYAK INDUSTRIES PVT. LTD. & ANR. Vs. MAHESH GOYAL & ORS.
February 2, 2012
SIDDIK MORAL ALIAS SIDIK MORAL Vs. STATE
March 12, 2012
SIKHA BAGDI Vs. UMA MUKHERJEE & ANR.
January 27, 2012
SIKHA DAS Vs. THE STATE OF WEST BENGAL AND OTHERS
January 13, 2012
SIKHA GHOSH Vs. STATE OF WEST BENGAL
March 16, 2012
SIKHA MONDAL (SAHA) Vs. THE STATE OF WEST BENGAL & ORS.
January 31, 2012
SILICON DEVELOPERS PVT. LTD. Vs. SIKARIA INFRAPROJECTS PVT. LTD.
January 5, 2012
SIMA MAJHI Vs. STATE
June 22, 2012
SIMI JANA Vs. STATE OF WEST BENGAL
September 12, 2012
SINGHANIA AND SONS PVT. LTD. Vs. UNION OF INDIA
August 24, 2012
SIRAJUDDIN MOLLA Vs. EBADAR RAHMAN MOLLA
November 20, 2012
SIRAJUDDIN MONDAL Vs. SAMSUNNESHA
May 11, 2012
SIRAJUL ISLAM MOLLA Vs. STATE OF WEST BENGAL
September 21, 2012
SISIR KUMAR MONDAL Vs. STATE OF WEST BENGAL & ORS.
February 10, 2012
SITAL CHANDRA BODHAK Vs. HOWRAH MUNICIPAL CORPORATION
February 28, 2012
SITAL CHANDRA ROY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
September 4, 2012
SITESH CHANDRA GHOSH Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
July 20, 2012
SK IBRAHIM Vs. STATE OF WEST BENGAL
July 13, 2012
SK ISLAM ALI Vs. SK AMIR ALI & ORS
March 7, 2012
SK MAKBUL HOSSAIN Vs. STATE OF WEST BENGAL & ORS
February 14, 2012
SK MOJAMMEL HAQUE Vs. STATE OF W B
August 2, 2012
SK REJABUL HAQUE Vs. SK SERAJUDDIN
February 7, 2012
SK SAIFUDDIN ALI Vs. PROPRIETOR, MAHALAKSHMI HIMGHAR PVT LTD
August 24, 2012
SK SAMER ALI Vs. SERINA BIBI
February 20, 2012
SK SAMSUD DOHA Vs. WEST BENGAL STATE ELECTRICITY
May 2, 2012
SK SHABAJAN MOLLA Vs. AKBAR HOSSAIN
May 17, 2012
SK. AFTAB AHMED Vs. LIFE INSURANCE CORPORATION OF INDIA
February 8, 2012
SK. ANAWAR ALI Vs. STATE OF WEST BENGAL
June 7, 2012
SK. ANWAR ALI Vs. STATE OF WEST BENGAL & OTHERS
January 25, 2012
SK. ASHRAF ALI Vs. THE STATE OF WEST BENGAL & ORS.
January 3, 2012
SK. HABIBUR RAHAMAN AND OTHERS Vs. STATE OF WEST BENGAL & ORS.
February 14, 2012
SK. ILIASH MONDAL Vs. STATE OF WEST BENGAL AND OTHERS
January 19, 2012
SK. JOYNAL ABEDIN Vs. MOHAMMAD ABDUL SALAM
October 4, 2012
SK. MAFIJUL ISLAM AND ANOTHER Vs. ORIENTAL INSURANCE COMPANY LTD.
March 5, 2012
SK. NABI Vs. THE STATE OF WEST BENGAL AND OTHERS
February 21, 2012
SK. NURUL AMIN Vs. STATE OF WEST BENGAL
April 12, 2012
SK. RAJU @ LALA Vs. THE STATE OF WEST BENGAL
November 27, 2012
SK. SAKIR HUSSAIN Vs. STATE OF WEST BENGAL AND ORS.
January 4, 2012
SK. SHAMSUL HAQUE Vs. STATE OF W. B. & ORS.
February 10, 2012
SK. SIRAJ Vs. ADDITIONAL DISTRICT MAGISTRATE, BIRBHUM AND ADDITIONAL EXECUTIVE OFFICER, BIRBHUM ZILLA PARISHAD & ORS.
February 21, 2012
SKP SECURITIES LTD Vs. DEPUTY DIRECTOR
September 26, 2012
SLIPCO CONSTRUCTIONS PRIVATE LIMITED Vs. SHAPPORJI PALLONJI AND COMPANY LIMITED
August 22, 2012
SLIPCO CONSTRUCTIONS PRIVATE LIMITED Vs. SHAPPORJI PALLONJI AND COMPANY LIMITED
August 23, 2012
SM. BIMALA SAHA (NEE BAG) Vs. SMT. INDRANI SAHA (NEE ITI SARKAR)
March 30, 2012
SMITHKLINE BEECHAM CONSUMER HEALTHCARE LTD Vs. MANJU GOLCHA
June 11, 2012
SMRITI KUNDU PODDAR Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED
January 20, 2012
SMRITIKANA MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
February 9, 2012
SMT PARUL SAHA Vs. STATE OF WEST BENGAL & ORS
January 31, 2012
SMT PINKI GHOSH Vs. THE STATE OF WEST BENGAL & ORS.
August 21, 2012
SMT. APARNA ROY Vs. STATE OF WEST BENGAL AND ORS.
January 2, 2012
SMT. ARATI MAJUMDER Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 25, 2012
SMT. ARATI SAMANTA & ANR. Vs. UNION OF INDIA & ORS.
January 25, 2012
SMT. ASHIMA PAL Vs. STATE OF WEST BENGAL & ORS.
January 3, 2012
SMT. BELA GHOSH Vs. SWAPAN KR. GANGULY & ORS.
August 8, 2012
SMT. BHARATI SARKAR Vs. STATE OF WEST BENGAL & ORS.
July 24, 2012
SMT. GOURI DUTTA Vs. STATE OF WEST BENGAL AND ORS.
January 2, 2012
SMT. GOURI SIRKAR & ORS. Vs. SMT. SUDESHNA SIRKAR & ORS.
August 27, 2012
SMT. KALPANA MUKHERJEE Vs. THE STATE OF WEST BENGAL & ORS.
October 17, 2012
SMT. MAYARANI RAY Vs. STATE OF WEST BENGAL & ORS.
March 30, 2012
SMT. NABANITA PRADHAN Vs. STATE OF WEST BENGAL & ORS.
July 18, 2012
SMT. PELI KUMAR & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
October 17, 2012
SMT. REENA DAS Vs. M/S. AIR CONSTRUCTIONS & CONSULTANTS PVT. LTD.
July 30, 2012
SMT. REKHA NATH Vs. SMT. BIVA KOLEY
July 9, 2012
SMT. RITA MAJHI AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
January 3, 2012
SMT. SIKHA MANDAL AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
January 3, 2012
SMT. SIPRA MUKHERJEE Vs. THE STATE OF WEST BENGAL & ORS.
July 2, 2012
SMT. SONA DUTTA Vs. STATE OF WEST BENGAL AND ORS.
January 2, 2012
SMT. SUDHAMAYEE BISWAS (SINCE DECEASED) AND ORS. Vs. SMT. JYOTSNA DAS AND ANR.
March 31, 2012
SMT. TRIPTI GUHA Vs. THE STATE OF WEST BENGAL AND ORS.
July 31, 2012
SMTI JYOTSNA MITRA Vs. THE UNION OF INDIA AND OTHERS
March 6, 2012
SMTI. R. GEETHA RAJ Vs. UNION OF INDIA AND OTHERS
March 7, 2012
SNEHA SAHA Vs. STATE OF WEST BENGAL & ORS.
April 2, 2012
SNEHANDU JANA AND ORS. Vs. STATE AND ORS.
January 25, 2012
SNEHASIS BAG Vs. THE STATE OF WEST BENGAL & ORS.
July 2, 2012
SNEHASISH BHOWMIK Vs. WEST BENGAL ELECTRONICS INDUSTRY DEVELOPMENT CORPN. LTD. & ORS.
February 10, 2012
SOBHAMAY BISWAS Vs. GOPAL ROY
April 12, 2012
SOFIKUL ISLAM KHAN Vs. STATE OF WEST BENGAL
January 19, 2012
SOHOM HAZRA & ANR. Vs. THE CHIEF COMMISSIONER OF CUSTOMS & ORS.
February 1, 2012
SOMA DUTTA Vs. STATE OF WEST BENGAL
January 19, 2012
SOMA MUKHERJEE Vs. STATE OF WEST BENGAL & ORS
June 25, 2012
SOMA MUKHERJEE Vs. STATE OF WEST BENGAL
October 11, 2012
SOMENDRA NATH MITRA AND ANOTHER Vs. ARINDAM GANGULY AND OTHERS
July 31, 2012
SOMNATH BISWAS Vs. STATE OF WEST BENGAL
August 29, 2012
SOMNATH CHATTERJEE Vs. SMT. JUTHIKA BANERJEE & ORS.
February 15, 2012
SOMNATH DUTTA Vs. THE STATE OF WEST BENGAL AND OTHERS
February 9, 2012
SOMNATH GUIN Vs. MONAJ KUMAR SENAPATI
November 21, 2012
SOMNATH MONDAL Vs. STATE OF WEST BENGAL AND OTHERS
January 17, 2012
SOMOJIT KUMAR Vs. SRI BHASKARMOY BASU
March 22, 2012
SONA MAJUMDAR Vs. THE K.M.C.& ORS.
February 13, 2012
SONA RANI KUNDU Vs. THE STATE OF WEST BENGAL & ORS.
August 21, 2012
SONATA FOUNDATION Vs. STATE OF WEST BENGAL
October 17, 2012
SONIA CHOUDHURY Vs. JADAVPUR UNIVERSITY & ORS.
January 10, 2012
SOUBHADRA BARMAN Vs. STATE OF WEST BENGAL AND ORS.
January 24, 2012
SOUMAJIT NAG Vs. NITIN BOSE
April 24, 2012
SOUMEN DAS Vs. THE STATE OF WEST BENGAL AND ORS.
January 25, 2012
SOUMEN GHOSH Vs. STATE OF WEST BENGAL
September 18, 2012
SOUMEN KUMAR ROY CHOWDHURY & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
February 15, 2012
SOUMEN MAITY Vs. STATE OF WEST BENGAL AND ORS.
January 11, 2012
SOUMEN MALLICK ALIAS BAPPA Vs. STATE OF WEST BENGAL
March 15, 2012
SOUMEN SAHA Vs. THE STATE OF WEST BENGAL & ORS.
August 6, 2012
SOUMITA GHOSH Vs. STATE OF WEST BENGAL & ORS.
September 13, 2012
SOUMITRA KUMAR DEY Vs. THE STATE OF WEST BENGAL AND ORS.
January 18, 2012
SOUMITRA RANJAN MUKHERJEE Vs. SABINE MARIANNE MUKHERJEE
May 15, 2012
SOURAV DAS Vs. THE STATE OF WEST BENGAL & ORS.
April 5, 2012
SOURAV GANGULY Vs. MAHUAA MEDIA PVT LTD
October 11, 2012
SOURAV GHOSH Vs. STATE OF WEST BENGAL
August 10, 2012
SOURAV MITRA Vs. TAPAS KUMAR MANDAL
July 6, 2012
SOURAV MONDAL Vs. THE CHAIRMAN, BALLY MUNICIPALITY AND OTHERS
January 10, 2012
SOURAV PRAMANIK @ SOURAV PRAMANICK Vs. STATE OF WEST BENGAL
January 13, 2012
SOURENDRANATH MAITY Vs. STATE OF WEST BENGAL
March 6, 2012
SOURINDRA KISHORE BHATTACHARYYA Vs. THE UNION OF INDIA & ORS.
January 3, 2012
SOVA RANI BHAKAT AND OTHERS Vs. SEFALI CHAKRABORTY AND OTHERS
January 3, 2012
SRABANI MASCHARAK CHOWDHURY Vs. MESSRS DEY DUTTA ENTERPRISES & OTHERS
February 16, 2012
SREE ENGINEERING PRODUCTS LTD. & ANR. Vs. THE EMPLOYEES PROVIDENT FUND ORGANIZATION & ORS.
February 15, 2012
SREE SREE LAKSHMI JANARDAN THAKUR & ORS. Vs. KIRTY CHANDRA DEY & ORS.
February 1, 2012
SREI EQUIPMENT FINANCE PRIVATE LIMITED Vs. AUM MINES & MINERALS
January 17, 2012
SREI EQUIPMENT FINANCE PVT. LTD. Vs. THUPPATI ESWARAIAH AND ANOTHER
January 10, 2012
SREI EQUIPMENT FINANCE PVT. LTD. Vs. MEHTA TRANSPORT CO. AND OTHERS
January 9, 2012
SREI EQUIPMENT FINANCE PVT. LTD. Vs. MR. MISA DEVELOPERS & ORS.
February 1, 2012
SREI EQUIPMENT FINANCE PVT. LTD. Vs. M/S. HILL VIEW COAL PVT. LTD. AND ANR.
September 24, 2012
SRI AJIT KUMAR BANERJEE Vs. UNION OF INDIA AND ORS.
July 25, 2012
SRI AMIT KUMAR CHOUDHURY Vs. STATE OF WEST BENGAL & ORS.
October 18, 2012
SRI ANANTA NARAYAN JHA Vs. THE STATE OF WEST BENGAL AND ORS.
July 16, 2012
SRI ANIL CHANDRA SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
July 16, 2012
SRI ARUN PROSAD DEY Vs. THE STATE OF WEST BENGAL & ORS.
January 17, 2012
SRI BADAL BISWAS Vs. THE STATE OF WEST BENGAL AND ORS.
July 16, 2012
SRI BHABESH BHATTACHARJEE Vs. THE STATE OF WEST BENGAL AND ORS.
July 31, 2012
SRI BIKASH MALAKAR Vs. THE STATE OF WEST BENGAL & ORS.
October 12, 2012
SRI CHANDI CHARAN DAS Vs. STATE OF WEST BENGAL AND ORS.
January 3, 2012
SRI DHIRESH CHANDRA DAS Vs. THE STATE OF WEST BENGAL AND ORS.
July 31, 2012
SRI DHUR JATI MUKHOPADHYAY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
February 23, 2012
SRI EQUIPMENT FINANCE PRIVATE LIMITED Vs. MR. RADHAKRISHNAN DHEURAM DHANJAL & ANR.
February 10, 2012
SRI GODADHAR ROY & ANR. Vs. STATE OF WEST BENGAL & ORS.
July 4, 2012
SRI GOPAL KRISHNA MONDAL Vs. THE STATE OF WEST BENGAL AND ORS.
July 31, 2012
SRI GOUTAM SENGUPTA Vs. UNION OF INDIA & ORS.
March 29, 2012
SRI HARI SINGH KARJEE Vs. THE STATE OF WEST BENGAL AND ORS.
January 25, 2012
SRI HIRENDRA NATH SEN Vs. THE STATE OF WEST BENGAL AND ORS.
July 31, 2012
SRI KARTICK CHANDRA DAS Vs. THE STATE OF WEST BENGAL AND ORS.
July 31, 2012
SRI MALAY GUHA NEOGI Vs. THE STATE OF WEST BENGAL AND ORS.
July 16, 2012
SRI MANGAL CHANDRA BANGAL Vs. THE STATE OF WEST BENGAL AND ORS.
January 17, 2012
SRI MANIK DAS & ANR. Vs. STATE OF WEST BENGAL & ORS.
August 31, 2012
SRI NAGENDRA NATH ADAK Vs. THE STATE OF WEST BENGAL AND ORS.
July 19, 2012
SRI NAREN SAHA Vs. SMT. SUKHODA BALA SAHA
October 17, 2012
SRI NEMAI MAITY @ NEMAI CHAND MAITY Vs. THE DISTRICT CONTROLLER, FOOD & SUPPLY & EX-OFFICIO JOINT DIRECTOR PURBA MEDINIPUR & ORS.
August 17, 2012
SRI NIRMAL DIYALI Vs. THE STATE OF WEST BENGAL & ORS.
October 18, 2012
SRI OM PRAKASH GUPTA Vs. THE STATE OF WEST BENGAL AND ORS.
July 25, 2012
SRI PRADIP MAL Vs. STATE OF WEST BENGAL
March 14, 2012
SRI PROVASH CHANDRA SARKAR Vs. THE STATE OF WEST BENGAL & ORS.
August 6, 2012
SRI RABINDRA CHANDRA DEBNATH Vs. THE STATE OF WEST BENGAL & ORS.
July 16, 2012
SRI RABINDRA NATH MONDAL Vs. THE SPECIAL LAND ACQUISITION COLLECTOR (H.I.T), HOWRAH & ORS.
July 13, 2012
SRI RAM KRISHNA GHOSH Vs. THE STATE OF WEST BENGAL & ORS.
July 31, 2012
SRI RANJIT KUMAR RAY Vs. UNION OF INDIA & ORS.
August 21, 2012
SRI SATYA SANKAR SHYAMAL & ANR Vs. DR. ARUN SANKAR SHYAMAL & ORS.
February 22, 2012
SRI SHYAM SUNDER LOKHMI JANARDHAN JEW THAKUR, JUGAL MURTI INSTALLED & ANR. Vs. PARAMJIT SINGH SETHI & ORS.
October 26, 2012
SRI SHYAMAL KUMAR MUKHERJEE Vs. THE STATE OF WEST BENGAL
April 2, 2012
SRI SRI ONKERASHWARA RICE MILL PVT. LTD. Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
January 6, 2012
SRI SRI RADHARAMAN BEHARI TRUST & ORS Vs. CESC LIMITED & ORS
July 30, 2012
SRI SRI RAMJI GOSSAIN & ORS. Vs. SMT. LALITA DUTT & ANR.
September 19, 2012
SRIJAN BUILDCON WORKS & ANR Vs. STATE OF WEST BENGAL & ORS
January 30, 2012
SRIKANTA MUKHERJEE Vs. STATE OF WEST BENGAL
April 20, 2012
SRIKANTA ROY Vs. STATE OF WEST BENGAL
April 30, 2012
SRIKANTA SEN Vs. THE STATE OF WEST BENGAL AND ORS.
August 6, 2012
SRIKUMAR NARJINARY Vs. THE STATE OF WEST BENGAL AND ORS.
January 20, 2012
SRINIKETAN FASHIONS PVT LTD Vs. DURGAPUR SRINIKETAN
March 28, 2012
SSS LOHA MARKETING PVT. LTD. Vs. BIBBY FINANCIAL SERVICES INDIA PVT. LTD.
February 5, 2012
STADMED PRIVATE LIMITED Vs. INTELLECTUAL PROPERTY APPELLATE BOARD
June 6, 2012
STANDIPACK PVT LTD Vs. COMMISSIONER OF INCOME TAX
August 30, 2012
STATE Vs. M P ARUN
February 6, 2012
STATE Vs. SIRAJUL ISLAM
October 11, 2012
STATE BANK OF INDIA Vs. MITRA KUMAR MONDAL
December 18, 2012
STATE OF BIHAR & ANR. Vs. BANK OF BARODA & ANR.
February 9, 2012
STATE OF GUJARAT FERTILIZERS Vs. ADDITIONAL SECRETARY
August 7, 2012
STATE OF W B & ORS. Vs. B.B.J CONSTRUCTION CO. LTD
December 19, 2012
STATE OF WEST BENGAL Vs. N BHAKAT
March 28, 2012
STATE OF WEST BENGAL Vs. SAMBHU LOHAR
September 28, 2012
STATE OF WEST BENGAL Vs. MD HASSAN
August 30, 2012
STATE OF WEST BENGAL Vs. SOWVICK DUTTA
September 18, 2012
STATE OF WEST BENGAL Vs. USHA RANJAN SARKAR
August 27, 2012
STATE OF WEST BENGAL Vs. BINOY BAGDI ALIAS BHULO BAGDI
August 24, 2012
STATE OF WEST BENGAL Vs. KIRITI PAL
June 20, 2012
STATE OF WEST BENGAL Vs. BINOD KUMAR SHAW
August 28, 2012
STATE OF WEST BENGAL Vs. TEXMACO LTD
December 20, 2012
STATE OF WEST BENGAL Vs. RANJIT KUMAR MAITY
April 25, 2012
STATE OF WEST BENGAL Vs. STAR IRON WORKS LTD
March 28, 2012
STATE OF WEST BENGAL Vs. PAPIA PRODHAN
March 6, 2012
STATE OF WEST BENGAL Vs. S N BHAKAT
October 9, 2012
STATE OF WEST BENGAL Vs. SANJIV ALIAS SANJIT PAN
April 27, 2012
STATE OF WEST BENGAL Vs. TARUN DAS
September 21, 2012
STATE OF WEST BENGAL Vs. SATYAWANTI DEVI FOMRA
March 7, 2012
STATE OF WEST BENGAL Vs. K BANERJEE
October 11, 2012
STATE OF WEST BENGAL & ORS. Vs. RAJA RAM NAYEK
January 3, 2012
STATE OF WEST BENGAL & ANR. Vs. ATISH CHANDRA SINHA & ORS.
February 24, 2012
STATE OF WEST BENGAL & ORS. Vs. SRIHARI CHARAN BERA & ORS.
February 21, 2012
STATE OF WEST BENGAL & ORS. Vs. SACHINANDAN ADHIKARY & ANR.
January 3, 2012
STATE OF WEST BENGAL & ORS. Vs. ESKAY ENGINEERING CONCERN
September 19, 2012
STATESMAN LIMITED Vs. BEGWANI TRADE & INDUSTRIES PVT. LTD.
February 8, 2012
STATESMAN LIMITED Vs. PAPER TRADE & INDUSTRIES PVT LTD
February 8, 2012
STATESMAN LTD Vs. NEVATIA UDYOG LTD
July 4, 2012
STEEL AUTHORITY OF INDIA LIMITED Vs. PILANI INVESTMENTAND INDUSTRIES COR LTD
May 10, 2012
STEEL AUTHORITY OF INDIA LTD Vs. INDIAN CEMENTS LTD
September 4, 2012
STEEL FITTINGS MANUFACTURING CO. LTD Vs. UNION OF INDIA
April 25, 2012
STEWAR HOLL (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX
January 11, 2012
STOCK HOLDING CORPORATION OF INDIA LTD Vs. INDU DEVI TAPURIAH
March 13, 2012
SUBAL CHANDRA SAHA Vs. AMBER TOURS AND TRAVELS PVT LTD
May 3, 2012
SUBAL CHANDRA SARKAR Vs. STATE OF WEST BENGAL & ORS.
February 16, 2012
SUBAL MALAKAR Vs. BISWANATH KARMAKAR AND ORS.
January 3, 2012
SUBAL ROY Vs. STATE OF WEST BENGAL
October 4, 2012
SUBANTA KUMAR PRADHAN Vs. STATE OF WEST BENGAL AND ORS.
January 5, 2012
SUBASH CHANDRA BISWAS Vs. THE CONTROLLER OF THIKA TENENCY GOVERNMENT & ORS.
January 11, 2012
SUBHADRA DEVI DALMIA Vs. THE MAYOR,THE K.M.C. & ORS
February 27, 2012
SUBHAJIT DAS Vs. THE STATE OF WEST BENGAL & ORS.
January 18, 2012
SUBHAJIT SARKAR Vs. THE STATE OF WEST BENGAL & ORS.
October 17, 2012
SUBHAS CH. CHATTOPADHYAY Vs. STATE OF WEST BENGAL AND ORS.
January 20, 2012
SUBHAS CHANDRA Vs. LAXMI RANI DAS
February 20, 2012
SUBHAS CHANDRA CHAKRABORTY Vs. STATE OF WEST BENGAL
August 28, 2012
SUBHAS CHANDRA DUTTA Vs. STATE OF WEST BENGAL
July 13, 2012
SUBHASH CHANDRA BISWAS NO. 2 Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 17, 2012
SUBHASH CHANDRA GHOSH Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 25, 2012
SUBHASH CHANDRA SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
June 12, 2012
SUBHASH CHOUDHURY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
July 20, 2012
SUBHASHIS TARAN Vs. THE STATE OF WEST BENGAL & ORS.
July 26, 2012
SUBHASIS NASKAR Vs. STATE OF WEST BENGAL
January 4, 2012
SUBHRA GHOSH Vs. NEW INDIA INSURANCE CO LTD
March 2, 2012
SUBHRA HALDER Vs. STATE OF WEST BENGAL
September 17, 2012
SUBHRA HALDER (DUBEY) Vs. THE STATE OF WEST BENGAL AND ORS.
January 10, 2012
SUBHRAJIT SAHA Vs. ALLAHABAD BANK & ORS.
February 14, 2012
SUBHRANGSHU CHAKRABORTY Vs. STATE OF WEST BENGAL
August 23, 2012
SUBHRODIP BISWAS AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
February 7, 2012
SUBIMAL SARKAR Vs. STATE OF WEST BENGAL
April 30, 2012
SUBIR GHOSH Vs. UNION OF INDIA
August 21, 2012
SUBIR MONDAL Vs. ADHIR MONDAL
June 19, 2012
SUBODH PAL Vs. STATE OF WEST BENGAL & ORS
February 1, 2012
SUBOL CHANDRA DOLAI Vs. STATE OF WEST BENGAL
March 21, 2012
SUBRATA BANERJEE Vs. STATE OF WEST BENGAL
October 17, 2012
SUBRATA DAS Vs. THE STATE OF WEST BENGAL AND ORS.
January 20, 2012
SUBRATA MAITY Vs. STATE
January 17, 2012
SUBRATA MUKHERJEE Vs. SUMATI KUMAR SETHIA & ORS.
March 7, 2012
SUBRATA PAL Vs. DISTRICT INSPECTOR OF SCHOOLS (SE) PASCHIM MEDINIPUR & OTHERS
September 5, 2012
SUDARSHAN VYAPAR PVT LTD Vs. MADHUSUDAN GUHA
December 6, 2012
SUDEB KUMAR MUKHERJEE Vs. UNION OF INDIA & ORS.
March 1, 2012
SUDESHNA BHADURI Vs. STATE
July 6, 2012
SUDESHNA MAITY Vs. STATE OF WEST BENGAL
February 6, 2012
SUDHA KHEMKA Vs. CENTRAL BANK OF INDIA
September 5, 2012
SUDHALATA SOMABALAN AND ANOTHER Vs. UMA PANDEY AND OTHERS
January 25, 2012
SUDHAMYEE BISWAS Vs. JYOTSNA DAS
March 30, 2012
SUDHANGSHU SEKHAR MONDAL Vs. STATE OF WEST BENGAL SERVICE & ORS
June 25, 2012
SUDHARSAN MONDAL AND ANR. Vs. SUKUMAR PURKAIT @ PURKAYASTHA
January 9, 2012
SUDHINDRA KANTA ROY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
May 16, 2012
SUDHIR BANERJEE Vs. THE STATE OF WEST BENGAL & ORS.
April 3, 2012
SUDHIR CHANDRA PAYRA Vs. STATE OF WEST BENGAL & ORS.
March 13, 2012
SUDHIR DAS Vs. STATE OF WEST BENGAL
April 4, 2012
SUDHIR KUMAR BISWAS Vs. STATE OF WEST BENGAL & ORS.
August 17, 2012
SUDHIR KUMAR DAS Vs. UNION OF INDIA ANS ORS.
January 10, 2012
SUDHIR KUMAR GHOSAL Vs. STATE OF WEST BENGAL & ORS
October 19, 2012
SUDHIR KUMAR KARMAKAR Vs. RATAN CHANDRA DUTTA
May 3, 2012
SUDIP CHATTERJEE Vs. STATE
August 24, 2012
SUDIP KUMAR DAS Vs. UNION OF INDIA & ORS.
April 5, 2012
SUDIP MAJUMDER Vs. THE STATE OF WEST BENGAL & ORS.
April 5, 2012
SUDIP SAIN Vs. SASADA SAIN
February 17, 2012
SUDIPTA BOSE ALIAS RAMU Vs. STATE OF WEST BENGAL
October 17, 2012
SUDIPTA MOITRA Vs. SREYASHEE BISWAS
July 10, 2012
SUFAL HALDER Vs. THE STATE OF WEST BENGAL
February 21, 2012
SUHASINI P. KURKURE Vs. METALLURGICAL LABORATORIES (P.) LTD.
July 31, 2012
SUHRID GOPAL ROY Vs. STATE OF WEST BENGAL
April 20, 2012
SUJALA PROPERTIES PRIVATE LTD Vs. SIPRA GHOSH
November 20, 2012
SUJAN CHAKRABORTY Vs. MADHUMITA CHAKRABORTY
August 30, 2012
SUJATA MITRA & ANR. Vs. STATE OF WEST BENGAL & ORS.
August 1, 2012
SUJIT KUMAR DAS Vs. DIRECTOR OF SCHOOL EDUCATION
August 2, 2012
SUJIT KUMAR GHOSH Vs. THE STATE OF WEST BENGAL & ORS.
June 4, 2012
SUJIT KUMAR MONDAL & ORS Vs. RAMENDRA KUMAR MONDAL & ORS
April 17, 2012
SUJOY HALDER Vs. STATE OF WEST BENGAL
January 10, 2012
SUJOY SAHA Vs. STATE OF WEST BENGAL
August 22, 2012
SUJOY SARKAR @ RAJU Vs. THE STATE OF WEST BENGAL
January 4, 2012
SUKANTA HAZRA AND OTHERS Vs. VISWA BHARATI UNIVERSITY AND OTHERS
January 27, 2012
SUKCHAND SHEIKH @ MONDAL @ SUKCHAND SK Vs. STATE OF WEST BENGAL
July 23, 2012
SUKHADABALA SAHA Vs. NAREN SAHA
January 18, 2012
SUKHDEO GOWALA Vs. THE STATE OF WEST BENGAL & ORS.
August 31, 2012
SUKHENDU BIKASH ROY & ANR Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES & OR
February 14, 2012
SUKHENDU DAS Vs. RITA MUKHERJEE
April 4, 2012
SUKUMAR BERA Vs. THE STATE OF WEST BENGAL & ORS.
June 5, 2012
SUKUMAR BHATTACHARYYA Vs. PRAN KUMAR BHATTACHARYYA AND OTHERS
January 25, 2012
SUKUMAR CHANDRA DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS
May 17, 2012
SUKUMAR DEY Vs. UNION OF INDIA AND OTHERS.(S.E. RAILWAY)
February 21, 2012
SUKUMAR MAITY Vs. STATE OF WEST BENGAL AND ORS.
January 5, 2012
SUKUMAR MULLICK Vs. BARUN MULLICK
December 10, 2012
SUKUMAR ROY Vs. NARENDRA DEO DUBEY
January 13, 2012
SUKUNTALA GUPTA Vs. NEW INDIA ASSURANCE COMPANY LTD
July 6, 2012
SUKUR ALI @ SUKUR ALI KHA @ BABLU Vs. STATE OF WEST BENGAL
December 18, 2012
SUMAN CHATTERJEE Vs. THE CHAIRMAN, DISTRICT PRIMARY SCHOOL COUNCIL, BURDWAN & ORS.
February 23, 2012
SUMAN DUTTA Vs. STATE OF WEST BENGAL AND OTHERS
January 17, 2012
SUMAN KALYAN CHOWDHURY Vs. STATE OF WEST BENGAL & ORS.
January 4, 2012
SUMANTA BHAKTA Vs. THE STATE OF WEST BENGAL
January 30, 2012
SUMITA CHATTERJEE Vs. MAITREYEE SINHA ROY & ANR
June 18, 2012
SUMITA SEN GUPTA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
July 20, 2012
SUMITRA DAS & ANR. Vs. THE STATE OF WEST BENGAL & ORS.
March 5, 2012
SUMITRA MAHANTA Vs. SANTOSH CHANDRA GORAI
March 20, 2012
SUMITRA SINHA Vs. SHRI SUDIPTA POREL AND ORS.
January 27, 2012
SUMON DUTTA Vs. THE STATE OF WEST BENGAL AND ORS.
January 25, 2012
SUNANDA SAHA Vs. STATE AND ORS
January 4, 2012
SUNIL KUMAR BAGDI AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
January 20, 2012
SUNIL KUMAR DAS Vs. SUSHIL KUMAR SETH
January 24, 2012
SUNIL KUMAR MONDAL Vs. MAHARANI MONDAL
April 12, 2012
SUNIL KUMAR SEN Vs. SUBHAM CONSTRUCTION
March 22, 2012
SUNIL KUMAR TALAPATRA Vs. STATE OF WEST BENGAL
June 13, 2012
SUNIL MONDAL Vs. HARI MOYEE BACHAR
September 12, 2012
SUNIL MONDAL AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
January 20, 2012
SUNIL SAHA Vs. STATE OF WEST BENGAL & ORS.
February 22, 2012
SUNILENDU SENGUPTA Vs. BROJODULAL MITRA
May 18, 2012
SUNILRAMCHANDRA NAIK Vs. COMMISSIONER OF CUSTOMS
April 11, 2012
SUNIRMAL CHAKRABARTY Vs. STATE OF WEST BENGAL
September 5, 2012
SUNIRMAL CHANDRA RAHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
May 16, 2012
SUNITA MAJUMDER Vs. THE STATE OF WEST BENGAL AND ORS.
January 3, 2012
SUNRISE ENTERPRISES & ANR. Vs. SIDDHI VINAYAK INDUSTRIES PVT. LTD. & ORS.
February 22, 2012
SUNRISE ORE AND MINERALS PVT LTD Vs. ORE CAST INDIA
August 23, 2012
SURAJ RAJAK ALIAS DHOBI Vs. JAMBULAL DHOBI
January 3, 2012
SURAJIT DAS Vs. STATE OF WEST BENGAL
November 23, 2012
SURAJIT DAS Vs. STATE OF WEST BENGAL
September 6, 2012
SURAJIT DUTTA Vs. RESERVE BANK OF INDIA & ORS
January 30, 2012
SURANJAN CHAKRABORTY Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 18, 2012
SURATAN NESA Vs. NUR NEHAR BEWA
August 24, 2012
SURENDAR KUMAR GOEL Vs. AMARTA GHOSH
July 17, 2012
SURENDAR KUMAR GOEL Vs. STATE
July 17, 2012
SURENDRA NATH KAPOOR & ORS Vs. FAG PRECISION BEARINGS LTD & ORS
September 28, 2012
SURENDRA NATH NEOGI Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
August 7, 2012
SURESH CHANDRA PANDAY Vs. NEW INDIA ASSURANCE COMPANY LTD
June 29, 2012
SURESH KUMAR RUNGTA Vs. ROADCO PRIVATE LIMITED
February 22, 2012
SURESH KUMAR RUNGTA HUF Vs. RAJENDRA PRASAD RUNGTA AND OTHERS
January 6, 2012
SURJEYANDU PANDA Vs. STATE OF WEST BENGAL & ORS.
July 10, 2012
SUROJIT DAS Vs. STATE OF WEST BENGAL
September 13, 2012
SURYA ALLOY INDUSTRIES LIMITED & ANR. Vs. DAMODAR VALLEY CORPORATION & ORS.
January 20, 2012
SURYA DUTTA Vs. THE STATE OF WEST BENGAL AND ORS.
January 20, 2012
SURYA KUMAR SUNWAR & ORS. Vs. UNION OF INDIA & ORS.
February 2, 2012
SUSAMA DAS MAHAPATRA Vs. STATE OF WEST BENGAL
July 27, 2012
SUSANTA BAG Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION & ANR
February 13, 2012
SUSANTA GHOSH Vs. GOPAL PRASAD BARUI
February 1, 2012
SUSANTA JADAV Vs. RUPCHAND DHAR
December 5, 2012
SUSANTA KABASI Vs. STATE OF WEST BENGAL AND OTHERS
January 24, 2012
SUSANTA KUMAR HALDER Vs. STATE OF WEST BENGAL
November 29, 2012
SUSANTA SEN Vs. KUNAL SHUKLA
December 3, 2012
SUSANTA SEN Vs. KUNAL SHUKLA
December 6, 2012
SUSHANTA DEBNATH Vs. THE STATE OF WEST BENGAL & ORS.
April 3, 2012
SUSHANTA KUMAR BHAUMIK Vs. STATE OF WEST BENGAL & ORS.
January 2, 2012
SUSHANTA KUMAR DAS Vs. STATE OF WEST BENGAL & ORS.
February 3, 2012
SUSHIL DAS Vs. STATE OF WEST BENGAL & ORS.
February 3, 2012
SUSHIL KUMAR DAS Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 17, 2012
SUSHILA MONDAL & ORS Vs. MAYARANI PAL & ORS
January 5, 2012
SUSHILA SHARMA Vs. TARITSRI GHOSH
November 30, 2012
SUSHOBHAN GANGULY Vs. CALCUTTA TRAMWAYS COMPANY LIMITED
October 9, 2012
SUSMITA BHOWMICK Vs. CHAIRMAN, AD HOC COMMITTEE
December 14, 2012
SUSTAINABLE EMS LLC Vs. LEE HARRIS POMEROY ARCHITECTS PC
January 25, 2012
SUSTAINABLE EMS LLC Vs. LEE HARRIS POMERAY ARCHITECTS PC
January 31, 2012
SUTODIYA INVESTMENTS & TRADING CO. LTD. Vs. TIVOLI PARK APARTMENTS (P.) LTD.
March 16, 2012
SUVANKAR BARIK Vs. THE STATE OF WEST BENGAL & ORS.
February 21, 2012
SUVANKAR BARIK Vs. STATE OF WEST BENGAL & ORS.
August 28, 2012
SWADES RANJAN MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
January 3, 2012
SWADESH KUMAR GAYEN Vs. STATE OF WEST BENGAL
September 19, 2012
SWADESH RANJAN MISRA Vs. SISIR CHAKRABORTY
May 17, 2012
SWAMI SATYANAND Vs. RAJIV RANJAN KUMAR SINGH
June 11, 2012
SWAN GOLD MINING LIMITED Vs. HINDUSTAN COPPER LTD.
February 17, 2012
SWAN GOLD MINING LTD Vs. HINDUSTAN COPPER LTD
September 19, 2012
SWAPAN CHANDA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
July 18, 2012
SWAPAN JHERIAT AND ANOTHER Vs. COAL INDIA LIMITED AND OTHERS
January 5, 2012
SWAPAN KR. PATRA Vs. STATE AND ORS.
January 25, 2012
SWAPAN KUMAR BANERJEE Vs. PRODYUT KUMAR DUTTA
March 2, 2012
SWAPAN KUMAR BASU Vs. RAM PROSAD PAL
March 6, 2012
SWAPAN KUMAR BASU Vs. STATE OF WEST BENGAL & ORS.
March 5, 2012
SWAPAN KUMAR CHATTERJEE Vs. THE CHAIRPERSON UTTARPARA KOTRUNG MUNICIPALITY
August 7, 2012
SWAPAN KUMAR CHATTERJEE Vs. CALCUTTA TRAMWAYS COMPANY LIMITED
October 9, 2012
SWAPAN KUMAR DAS Vs. STATE OF WEST BENGAL
May 2, 2012
SWAPAN KUMAR GHOSH Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
January 31, 2012
SWAPAN KUMAR LOHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.
July 20, 2012
SWAPAN KUMAR MAITY Vs. BAISHYA
April 19, 2012
SWAPAN KUMAR MANI Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 17, 2012
SWAPAN KUMAR MRIDHA Vs. STATE OF WEST BENGAL & ORS.
March 26, 2012
SWAPAN KUMAR NASKAR ALIAS SWAPAN NASKAR Vs. STATE OF WEST BENGAL
December 21, 2012
SWAPAN KUMAR PUSILAL Vs. STATE OF WEST BENGAL
April 26, 2012
SWAPAN KUMAR PUSILAL Vs. STATE OF WEST BENGAL
December 4, 2012
SWAPAN KUMAR SAMANTA AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
January 30, 2012
SWAPAN KUMAR SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR.
July 18, 2012
SWAPAN SARKAR Vs. STATE OF WEST BENGAL AND ORS.
January 4, 2012
SWAPNENDU CHOWDHURY Vs. STATE OF WEST BENGAL
July 31, 2012
SWARUP DUTTA AND ORS. Vs. UNION OF INDIA & ORS.
June 22, 2012
SYED SHAH ABUL BASAR MOHIDDIN MD. ZABER Vs. STATE OF WEST BENGAL
September 11, 2012
SYNERGY ISPAT PRIVATE LIMITED Vs. ORISSA MANGANESE AND MINERALS LIMITED
September 5, 2012
SYNERGY ISPAT PRIVATE LIMITED Vs. ORISSA MANGANESE AND MINERALS LIMITED
August 30, 2012
TAIMUR KHAN Vs. STATE OF WEST BENGAL
March 12, 2012
TAJKERA KHATUN Vs. THE STATE OF WEST BENGAL & ORS.
February 1, 2012
TALUARA BIBI Vs. THE STATE OF WEST BENGAL AND ORS.
January 17, 2012
TAMAL BHATTACHARYA Vs. ANUP BHATTACHARYA AND ORS.
January 30, 2012
TAMAL SENGUPTA ALIAS RAJA Vs. STATE OF WEST BENGAL
September 7, 2012
TAMIL NADU CO-OPERATIVE SUGAR FEDERATION LTD Vs. H R TRADERS AND INVESTORS PVT LTD
July 31, 2012
TANDRA BHATTACHARJEE Vs. LIFE INSURANCE CORPORATION OF INDIA
May 18, 2012
TANMOY CHOWDHURY Vs. STATE OF WEST BENGAL AND OTHERS
January 10, 2012
TANMOY KUMAR Vs. GOVERNMENT OF WEST BENGAL & ORS
January 24, 2012
TANMOY PRAMANIK Vs. STATE OF WEST BENGAL
January 19, 2012
TAPAN ADHIKARY AND OTHERS Vs. SAYED MASHOOQUE AHMED AND OTHERS
January 9, 2012
TAPAN BHUNIA Vs. STATE OF WEST BENGAL
July 10, 2012
TAPAN CHAKRABORTY Vs. KAMAL KUMAR BHATTACHARYA
May 11, 2012
TAPAN CHANDRA GUHA Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
July 18, 2012
TAPAN DEY Vs. THE STATE OF WEST BENGAL & ORS.
April 5, 2012
TAPAN KANTI BHATTACHARYA Vs. BIDHANNAGAR MUNICIPALITY AND OTHERS
January 10, 2012
TAPAN KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
July 31, 2012
TAPAN KUMAR DAS Vs. THE UNION OF INDIA AND ORS.
January 3, 2012
TAPAN KUMAR DE Vs. BARANAGORE MUNICIPALITY & OTHERS
January 3, 2012
TAPAN KUMAR MAHANTY Vs. STATE OF WEST BENGAL & ORS.
March 28, 2012
TAPAN KUMAR MONDAL Vs. NETAI GOBINDA DUTTA
October 4, 2012
TAPAN KUMAR SHEET Vs. STATE OF WEST BENGAL
July 25, 2012
TAPAN MAHATA Vs. THE STATE OF WEST BENGAL & ORS.
February 2, 2012
TAPAN MAITY Vs. STATE OF WEST BENGAL & ORS.
July 10, 2012
TAPAN MONDAL AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
January 4, 2012
TAPAN MUKHERJEE Vs. STATE OF WEST BENGAL & OTHERS.
February 15, 2012
TAPAN SARKAR Vs. THE DIRECTOR OF TRANSPORT AND ANOTHER
January 30, 2012
TAPAN SARKAR Vs. THE DIRECTOR OF TRANSPORT AND ANOTHER
January 17, 2012
TAPAS GHOSAL Vs. CHAITALI BHATTACHARYA
February 10, 2012
TAPAS GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.
January 25, 2012
TAPAS KANTY MONDAL & ORS. Vs. WEST BENGAL STATE ELECTRICITY TRANSMISSION CO. LTD. & ORS.
January 30, 2012
TAPAS KUMAR BOSE Vs. UNION OF INDIA
December 6, 2012
TAPAS SARKAR Vs. UNION OF INDIA & ORS.
February 10, 2012
TAPASH CHANDRA DEY Vs. THE STATE OF WEST BENGAL & ORS.
October 18, 2012
TAPU BASAK Vs. THE STATE OF WEST BENGAL AND ORS.
January 18, 2012
TARA CHAND AGARWALLA Vs. STATE OF WEST BENGAL
August 28, 2012
TARA CHATTERJEE Vs. P R DASGUPTA
August 2, 2012
TARAK CHANDRA PATRA Vs. STATE OF WEST BENGAL & ORS.
March 28, 2012
TARAK KUMAR MONDAL & ANR Vs. KAILASH NATH DHAR
May 18, 2012
TARAKESHWAR DUBEY Vs. UNION OF INDIA & OTHERS
September 26, 2012
TARAKESHWAR SETH Vs. STATE OF WEST BENGAL & OTHERS
September 18, 2012
TARANNUM RAHAMAN Vs. CHAIRMAN WEST BENGAL REGIONAL SCHOOL
May 13, 2012
TARIT KUMAR KARAK Vs. UNION OF INDIA & ORS
April 30, 2012
TARIT SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
January 25, 2012
TARULATA MAHANTA Vs. HARIPADA SARKAR
January 13, 2012
TARUN KHAN Vs. STATE OF WEST BENGAL
September 25, 2012
TARUN KUMAR CCHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.
February 23, 2012
TARUN KUMAR DUTTA Vs. DEPUTY PERSONNEL MANAGER KUNUSTORIA & ORS.
January 3, 2012
TARUN KUMAR KAYAL Vs. STATE OF WEST BENGAL
June 19, 2012
TARUN KUMAR MAJUMDER AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
January 25, 2012
TATA CAPITAL FINANCIAL SERVICES LIMITED Vs. STATE
October 5, 2012
TATA CAPITAL LIMITED Vs. M/S. VIDA ENGG. CO AND ANOTHER
January 30, 2012
TATAI MONDAL Vs. STATE OF WEST BENGAL
May 17, 2012
TERAI TEA COMPANY LIMITED Vs. NATHMAL KEDIA
January 11, 2012
TETULIA COKE PLANT (P)LTD AND OTHERS Vs. P. S. BHATTACHARYA
January 31, 2012
TETULIA COKE PLANT P LTD Vs. P S BHATTACHARYA
August 23, 2012
THE BOARD OF TRUSTEES, CALCUTTA ZOOLOGICAL GARDEN EMPLOYEES PROVIDENT FUND & ANR. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION & ORS.
February 27, 2012
THE CHAIRMAN, DISTRICT PRIMARY SCHOOL COUNCIL, NORTH 24 PARGANAS Vs. PAPIA GUPTA & ORS.
February 1, 2012
THE CHAIRMAN, NADIA DISTRICT PRIMARY SCHOOL Vs. SMT. RAMA RANI SAHA (SARKAR) & ORS.
February 3, 2012
THE COMMISSIONER OF CENTRAL EXCISE & ORS. Vs. V.B. SEVA TRUST & ANR.
February 27, 2012
THE FRIENDS TEA COMPANY LTD. Vs. DIPANKAR MITRA
February 1, 2012
THE GENERAL MANAGER, METRO RAILWAY Vs. DEBASIS SEN & ORS.
January 3, 2012
THE HOOGHLY MILLS COMPANY LIMITED & ANR. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER & ORS.
January 17, 2012
THE ISLAND WELFARE & DEVELOPMENT SOCIETY LTD. Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
March 16, 2012
THE KOLKATA MUNICIPAL CORP. & ANR. Vs. SRI TAPAN KUMAR GHOSH & ORS.
February 13, 2012
THE KOLKATA MUNICIPAL CORPORATION AND ANOTHER Vs. LALITA ALMAL AND OTHERS
January 19, 2012
THE MANAGING DIRECTOR, CTC LTD. & ORS. Vs. BISWANATH CHATTERJEE & ORS.
March 27, 2012
THE MANAGING DIRECTOR, CTC LTD. & ORS. Vs. PRANAB KUMAR ROY CHOWDHURY & ORS.
March 27, 2012
THE NATIONAL INSURANCE CO. LTD. Vs. SUMITRA SHARMA & ORS
February 21, 2012
THE NEW INDIA ASSURANCE CO. LTD. Vs. MAYA ADAK AND ANOTHER
January 5, 2012
THE NEW INDIA ASSURANCE CO. LTD. Vs. NIYATI BOURI & ORS.
February 3, 2012
THE NEW INDIA ASSURANCE CO. LTD. Vs. TRIDIB HALDER AND OTHERS
January 10, 2012
THE NEW INDIA ASSURANCE CO. LTD. Vs. SAKINA AND OTHERS
January 11, 2012
THE SECRETARY, AKPURA VILLAGE EDUCATION COMMITTEE Vs. GITA DEY (JANA) & ORS.
February 16, 2012
THE STATE Vs. ABDUL ISHAQUE
January 30, 2012
THE STATE OF WEST BENGAL Vs. SUPRATIK CHATTERJEE & ORS.
March 27, 2012
THE STATE OF WEST BENGAL & ORS. Vs. PATASPUR THANA CO OPERATIVE RICE MILLS S
January 19, 2012
THE STATE OF WEST BENGAL AND OTHERS Vs. PIJUSH KANTI GHOSH & ORS.
February 3, 2012
THE STATE OF WEST BENGAL AND OTHERS Vs. ASHIM SINHA ROY AND OTHERS
January 17, 2012
THE UNION OF INDIA AND ANOTHER Vs. MAYA RANI DEY AND OTHERS
January 27, 2012
THE UNION OF INDIA AND OTHERS Vs. T.GURUMURTHY
March 7, 2012
THE WEST BENGAL CENTRAL SCHOOL SERVICE COMMISSION AND ANR. Vs. SALIMA KHATUN AND ANR.
January 30, 2012
THRIVE ALLIED LIMITED Vs. OWNERS AND PARTIES INTERESTED IN THE VESSEL M.V. "DAJI"
January 10, 2012
TIMIR BARAN CHATTERJEE & ANR Vs. STATE OF WEST BENGAL & ORS
January 3, 2012
TIRUPATI AGROSEED DISTRIBUTOR PVT LTD Vs. THE STATE OF WEST BENGAL & ORS.
February 27, 2012
TITAGARH WAGONS LIMITED Vs. STATE OF WEST BENGAL
July 25, 2012
TITAGARH WAGONS LIMITED Vs. UNION OF INDIA
December 19, 2012
TOTAN CHOWDHURY & ANR Vs. STATE OF WEST BENGAL & ORS
January 18, 2012
TRACTEL S.A. Vs. TRACTEL TIRFOR INDIA (PVT) LTD.
January 11, 2012
TRADECOM INFRASTRUCTURE PVT LTD Vs. S S INFRASTRUCTURE
June 25, 2012
TRINATH SETHI Vs. COAL INDIA LIMITED
October 10, 2012
TRIVENI ENGICONS Vs. UNION OF INDIA
July 25, 2012
TRIVENI SHEET GLASS WORKS LIMITED Vs. YOGESH CHANDRA AGARWAL
March 13, 2012
TRUST ESTATE KHIMJI KESHAWJI Vs. KOLKATA MUNICIPAL CORPORATION
May 7, 2012
TUHIN MUKHERJEE Vs. STATE OF WEST BENGAL & ORS.
January 3, 2012
TUSHAR KANTI ROY Vs. EIGHTH INDUSTRIAL TRIBUNAL
October 10, 2012
TUSHAR KANTI ROY Vs. EIGHTH INDUSTRIAL TRIBUNAL, KOLKATA
October 17, 2012
UCO BANK Vs. WEST BENGAL FINANCIAL CORPORATION
February 22, 2012
UDAY KAR Vs. THE STATE OF WEST BENGAL & ORS.
April 3, 2012
UDAY NARAYAN SARKAR Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ANR
July 18, 2012
UDAY SHANKAR CHAKRABARTY Vs. STATE OF WEST BENGAL
September 3, 2012
UJJAL MALI @ BALTU Vs. STATE OF WEST BENGAL
October 4, 2012
UJJAL MITRA Vs. THE STATE OF WEST BENGAL AND ORS.
January 2, 2012
UJJAL MONDAL Vs. STATE OF WEST BENGAL
June 12, 2012
UJJWAL RAY @ UJJAL ROY Vs. THE STATE OF WEST BENGAL & ORS.
February 24, 2012
UMAPADA SANTRA Vs. STATE OF WEST BENGAL
July 10, 2012
UNION OF INDIA Vs. RAJAT KUMAR GHOSH
July 16, 2012
UNION OF INDIA Vs. BHARAT PETROLEUM CORPORATION LTD
March 27, 2012
UNION OF INDIA Vs. OFFICIAL LIQUIDATOR
August 2, 2012
UNION OF INDIA Vs. STAFF COUNCIL CHIEF PAY ACCOUNTS ORGANIZATION
February 7, 2012
UNION OF INDIA Vs. BHARAT PETROLEUM CORPORATION LTD
March 28, 2012
UNION OF INDIA Vs. MEENA ORAON
April 27, 2012
UNION OF INDIA Vs. SARAT CHANDRA RATHO
January 19, 2012
UNION OF INDIA Vs. K M CONSTUCTION
December 5, 2012
UNION OF INDIA Vs. BHARAT PETROLEUM CORPORATION LTD.
August 28, 2012
UNION OF INDIA Vs. M/S. BIRLA CORPORATION LIMITED
January 10, 2012
UNION OF INDIA Vs. M/S. PAM DEVELOPMENTS PVT. LTD.
January 18, 2012
UNION OF INDIA Vs. TARA LAL DAS
June 29, 2012
UNION OF INDIA Vs. JAGDISH PRASAD JALAN NANDALAL
June 20, 2012
UNION OF INDIA Vs. SHREE DURGA IRON STORES
September 25, 2012
UNION OF INDIA Vs. NIRMAL KUMAR SARDAR
January 4, 2012
UNION OF INDIA Vs. KALAICHELVI MANICKAVELU
December 14, 2012
UNION OF INDIA Vs. SEEMA ADHIKARI
December 10, 2012
UNION OF INDIA Vs. BAROOK MESHACK
September 24, 2012
UNION OF INDIA Vs. RAJ KUMAR
September 29, 2012
UNION OF INDIA Vs. PRATIMA RANI MANNA
March 7, 2012
UNION OF INDIA Vs. M/S.MAA KALI SUPPLY AGENCY
July 17, 2012
UNION OF INDIA Vs. BINOD KUMAR AGARWAL
August 16, 2012
UNION OF INDIA Vs. CEMENTONE
October 12, 2012
UNION OF INDIA AND ANOTHER Vs. M/S MAA VINDHYA VASINI STEEL TRADERS AND OTHERS
January 4, 2012
UNION OF INDIA AND ANOTHER Vs. DHIREY MURMU
January 13, 2012
UNION OF INDIA AND ORS Vs. RAJ KUMAR AND OTHERS
November 29, 2012
UNION OF INDIA AND OTHERS Vs. ANIL KUMAR AND OTHERS
January 4, 2012
UNION OF INDIA AND OTHERS Vs. SOVA RANI MONDAL
January 3, 2012
UNION OF INDIA AND OTHERS Vs. NIRMAL KANTI DUTTA AND ANOTHER
January 25, 2012
UNION OF INDIA AND OTHERS Vs. NAMDEO HIRAMAN KHADSE
February 8, 2012
UNION OF INDIA AND OTHERS Vs. DR. NITYANANDA DEY
February 23, 2012
UNION OF INDIA AND OTHERS Vs. BIKASH KANTI MISHRA AND OTHER
February 15, 2012
UNION OF INDIA REPRESENTED BY GENERAL MANAGER, EASTERN RAILWAY Vs. BASANTI MAHALI & ORS.
February 23, 2012
UNION OF INDIA REPRESENTED BY GENERAL MANAGER, EASTERN RAILWAY Vs. SAHANAJ BIBI & ORS.
February 23, 2012
UNIT CONSTRUCTION CO PVT LTD Vs. MUNICIPAL CORPORATION OF DELHI
October 3, 2012
UNIT CONSTRUCTION COMPANY PVT LTD Vs. STEEL AUTHORITY OF INDIA
March 30, 2012
UNITED INDIA INSURANCE CO. LTD Vs. SEPHALI NATH
March 22, 2012
UNITED INDIA INSURANCE COMPANY LTD Vs. SK KAMALUDDIN
May 18, 2012
UNITED ROLLING MILLS (P) LTD Vs. BASUDEB MUKHERJEE
July 10, 2012
UNIWORTH TEXTILES LIMITED Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED
September 12, 2012
UNIWORTH TEXTILES LTD. Vs. ASSET RECONSTRUCTION CO. (INDIA) LTD.
September 6, 2012
UNNAYAN BUILDERS PVT. LTD. Vs. ARUN GADIA
January 30, 2012
UNNAYAN DEVELOPERS PVT. LTD. Vs. STATE OF WEST BENGAL & ORS.
September 21, 2012
UPANANDA MAL Vs. STATE OF WEST BENGAL AND ANR.
January 25, 2012
USHA INTERNATIONAL LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
October 18, 2012
USHA MARTIN LIMITED Vs. THE REGISTRAR OF COMPANIES, WEST BENGAL
February 21, 2012
UTPAL KUMAR GANGULY Vs. CALCUTTA TRAMWAYS COMPANY LIMITED
October 9, 2012
UTPAL MAULIK Vs. THE STATE OF WEST BENGAL AND ORS.
January 20, 2012
UTTAM DAS Vs. STATE
October 3, 2012
UTTAM KUMAR Vs. STATE OF WEST BENGAL
July 4, 2012
UTTAM KUMAR MOHANTA & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
February 22, 2012
UTTAM KUMAR MONDAL Vs. STATE OF WEST BENGAL
April 24, 2012
UTTAM KUMAR PATRA Vs. THE STATE OF WEST BENGAL AND OTHERS
January 18, 2012
UTTAM KUMAR SARKAR Vs. STATE OF WEST BENGAL & OTHERS
September 6, 2012
UTTAM MAITY Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LTD
January 19, 2012
UTTAM MAJUMDAR Vs. UNION OF INDIA
February 27, 2012
UTTAM SAHA Vs. STATE OF WEST BENGAL
August 6, 2012
UTTAM VERMA AND ANR. Vs. STATE OF W.B. AND ANR.
January 25, 2012
UTTAMBIR SINGH SABHARWAL Vs. INDIAN OIL CORPORATION LTD.
February 3, 2012
UTTAR DINAJPUR PRIMARYTEACHERS Vs. STATE OF WEST BENGAL
June 20, 2012
V VENKATASWARA REDDY Vs. STATE
August 8, 2012
V.B. SEVA TRUST & ORS. Vs. CANARA BANK
February 2, 2012
VARINDER KAUR SODHI Vs. STATE OF WEST BENGAL
January 13, 2012
VAYAPI CHANDRA GUPTA Vs. THE SECRETARY (IP&T) AND OTHERS
March 14, 2012
VEENA LOHIA Vs. STATE OF WEST BENGAL
August 10, 2012
VEER HANUMAN DEVELOPERS PVT LTD Vs. ALLAHABAD BANK
May 2, 2012
VIDULA CHEMICALS & MANUFACTURING INDUSTRIES LTD Vs. EMPLOYEES PROVIDENT FUNDS COMMISSIONER
May 14, 2012
VIDULA CHEMICALS AND MANUFACTURING INDUSTRIES LTD Vs. EMPLOYEES PROVIDENT FUND
May 14, 2012
VIJAY GUPTA Vs. THE WEST BENGAL STATE ELECTRICITY BOARD & ORS.
July 16, 2012
VIJAY KAPOOR Vs. ANJU KAPOOR
October 16, 2012
VIKASH METAL & POWER LIMITED Vs. NEO CARBONS PVT. LIMITED
January 30, 2012
VIKASH METAL AND POWER LIMITED Vs. CORPORATION BANK
October 16, 2012
VIKASH METAL AND POWER LTD. & ORS. Vs. CORPORATION BANK
February 9, 2012
VINOD KAPUR Vs. CHABI PYNE
May 3, 2012
VIRENDRA KRISHNA MISRA Vs. THE UNION OF INDIA AND OTHERS
March 14, 2012
VISHNU AGRI FOODS PRIVATE LIMITED Vs. UNION OF INDIA AND ORS
April 5, 2012
WAJIHUDDIN AHMED Vs. STATE OF WEST BENGAL
July 17, 2012
WASIM AHAMED Vs. THE STATE OF WEST BENGAL & ORS.
July 30, 2012
WASIM ANSARI Vs. STATE OF WEST BENGAL
January 20, 2012
WASIM REZA Vs. STATE OF WEST BENGAL
March 19, 2012
WEB TECHNIQUES AND NET SOLUTIONS PVT LTD Vs. GATI LTD
May 2, 2012
WEBTECH INDUSTRIES PVT. LTD. Vs. EXCEL DEALCOM PVT. LTD. AND OTHERS
December 21, 2012
WELLMAN WACOMA LTD Vs. TIVOLI PARK APARTMENTS P LTD
September 4, 2012
WEST BENGAL BOARD OF PRIMARY EDUCATION Vs. RUPA PAUL
December 19, 2012
WEST BENGAL COURT EMPLOYEES’ ASSOCIATION AND ANOTHER Vs. THE STATE OF WEST BENGAL & ORS.
February 17, 2012
WEST BENGAL ELECTRONICS INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. SNEHASIS BHOWMICK
September 20, 2012
WEST BENGAL POWER DEVELOPMENT CORPORATION LIMITED Vs. UNION OF INDIA
April 18, 2012
WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
December 4, 2012
WEST BENGAL STATE CO OPERATIVE BANK LTD Vs. STATE OF WEST BENGAL
October 17, 2012
WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD Vs. WEST DINAJPUR ENGINEERS’ CO-OPERATIVE LABOUR CONTRACT CONSTRUCTION SOCIETY LTD
October 10, 2012
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. SRI BASUDEV GHOSH & ORS
February 21, 2012
WEST BENGAL STATE ELECTRICITY DISTRUBUTION COMPANY LIMITED Vs. RAM KRISHNA TIWARI
February 27, 2012
WILLIAM Vs. THE LIEUTENANT GOVERNOR AND OTHERS
March 29, 2012
WILLIAMSON MAGOR & CO LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
July 9, 2012
Y. ABULU AND ANOTHER Vs. THE LIEUTENANT GOVERNOR AND OTHERS
March 27, 2012
YOGESH ACHARYA Vs. COMMISSIONER OF CUSTOMS
April 11, 2012
YOGINDERA SINGH Vs. COAL INDIA LIMITED
May 17, 2012
YUG NIRMAN TRUST Vs. ASHIM CHANDRA BHATTACHARJEE & ORS.
February 7, 2012
ZAKI AHMED Vs. LIEUTENANT GOVERNOR
September 18, 2012
ZEPHYR EXPORTS PVT. LTD. Vs. CENTRAL BANK OF INDIA
August 30, 2012
ZULFIKER ALI SEIKH Vs. THE STATE OF WEST BENGAL AND OTHERS
January 10, 2012