Case Index

Title
Date
IN RE: HESS ACC SYSTEMS B.V, ALUMINIUMSTEDEN 10, 7547 TN ENSCHEDE POSTBOX 10063, 7504 PB ENSCHEDE THE NETHERLANDS Vs. STATE
August 27, 2012
A Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) MUMBAI
March 22, 2012
ACCLERYS K K, NISHI SHIN PASHI, T.S. BUILDING, 11F, 3-3-1 NISHI SHIN PASHI, MINATO - KU Vs. SOMANATH S UKKALI, DDIT C 1(1), BANGALORE
February 27, 2012
ARAMEX INTERNATIONAL LOGISTICS PRIVATE LIMITED Vs. DIRECTOR OF INCOME TAX
June 7, 2012
C.A.T. GEODATA GMBH KAERNTNER RINGH 11-13, A- 1010, VIENNA, AUSTRIA Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) - I NEW DELHI
July 31, 2012
CENTRICA INDIA OFFSHORE PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
March 14, 2012
CITRIX SYSTEMS ASIA PACIFIC PTY. LIMITED Vs. DIRECTOR OF INCOME TAX
February 6, 2012
CREDIT SUISSE (INTERNATIONAL) HOLDING AG BAHNHOFSTRASSE 17, 6300 ZUG SWITZERLAND, ADDRESS IN INDIA S.RULES BATLIBOI & CO., 6TH FLOOR, EXPRESS TOWERS, NARIMAN POINT, MUMBAI -400021 Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
August 22, 2012
CTCI OVERSEAS CORPORATION LTD. SUITE 1801-5, 18/F, TOWER 2, CHINA HONG KONG CITY, 33, CANTON ROAD, TSIMA SHA TSUI, KOWLOON, HONG KONG Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)- I, NEW DELHI
February 1, 2012
DISHNET WIRELESS LIMITED Vs. COMMISSIONER OF INCOME TAX-I, CHENNAI
August 27, 2012
DYNAMIC INDIA FUND I, IFS COURT, TWENTYEIGHT, CYBERCITY, EBENE, REPUBLIC OF MAURITIUS Vs. MR. SOMANATH S UKKALI, DDIT C 1(1), BANGALORE
July 18, 2012
FOSTER WHEELER FRANCE SA 92 QUAI. DE BARCY 75597, PARIS, CEDEX 12, FRANCE Vs. MR. RAJIB HOTA, DIT(IT), CHENNAI
February 2, 2012
GLOBAL INDUSTRIES ASIA PACIFIC PTE. LTD Vs. DIRECTOR OF INCOME TAX
February 15, 2012
IN RE : IDEA CELLULAR LIMITED, MUMBAI Vs. STATE
March 20, 2012
IN RE RST Vs. STATE
February 27, 2012
IN RE: A Vs. STATE
March 22, 2012
IN RE: AJMER VIDYUT VITRAN NIGAM LIMITED Vs. STATE
August 27, 2012
IN RE: CASTLETON INVESTMENT LTD Vs. STATE
August 14, 2012
IN RE: CTCI OVERSEAS CORPORATION LIMITED Vs. STATE
August 27, 2012
IN RE: DISHNET WIRELESS LIMITED Vs. STATE
August 24, 2012
IN RE: GSPL INDIA TRANSCO LTD. Vs. STATE
March 30, 2012
IN RE: GTB INVEST ASA Vs. STATE
February 3, 2012
IN RE: IC Vs. STATE
August 27, 2012
IN RE: IDEA CELLULAR LIMITED Vs. STATE
February 28, 2012
IN RE: M-1 OVERSEAS LIMITED Vs. STATE
August 1, 2012
IN RE: MOODYS ANALYTICS INC Vs. STATE
July 31, 2012
IN RE: NAME & ADDRESS OF THE APPLICANT MERSEN INDIA PRIVATE LIMITED Vs. STATE
April 16, 2012
IN RE: NETAPP B.V. 300 BOEING AVENUE,1119 PZ,SCHIPHOL-RIJK,THE NETHERLANDS Vs. STATE
February 2, 2012
IN RE: RED HAT INDIA PRIVATE LIMITED, MUMBAI Vs. STATE
February 3, 2012
IN RE: ROXAR MAXIMUM RESERVOIR PERFORMANCE WLL, THE WIND TOWER, 7TH FLOOR, OFFICE NO. 71 P.O. BOX NO. 10838, MANAMA, KINGDOM OF BAHRAIN Vs. STATE
May 7, 2012
IN RE: SEPCO III ELECTRIC POWER CONSTRUCTION CORPORATION NO. 201, YUQING EAST STREET, WEIFANG, SHANDONG-261031, CHINA Vs. STATE
January 31, 2012
IN RE: SMITHKLINE BEECHAM PORT LOUIS LTD Vs. STATE
August 16, 2012
IN RE: SOLAR TURBINES INTERNATIONAL COMPANY, 2200, PACIFIC HIGHWAY, SAN DIEGO Vs. STATE
May 30, 2012
IN RE: SPECTRUM GEO LTD. Vs. STATE
August 1, 2012
IN RE: TARGET CORPORATION INDIA (P) LTD Vs. STATE
August 16, 2012
IN RE: THOUGHT BUZZ (P.) LTD. Vs. STATE
April 7, 2012
IN RE: WAVE FIELD INSEIS ASA O H BANGSVEI 70, N-1323 HOVIK, NORWAY Vs. STATE
February 2, 2012
IN RE: XYZ Vs. STATE
March 19, 2012
IN RE: XYZ INDIA Vs. STATE
March 22, 2012
IN RE: XYZ LTD Vs. STATE
March 13, 2012
IN RE: ZD Vs. STATE
June 8, 2012
INFOSYS TECHNOLOGIES LTD Vs. COMMISSIONER OF INCOME TAX
August 27, 2012
LINDE AG, LINDE ENGINEERING DIVISION DR. CARL-VON-LINDE-STAR BE 6-14, D-82049, PULLACH, GERMANY Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION-I) NEW DELHI
March 20, 2012
MAHINDRA - BT INVESTMENT COMPANY (MAURITIUS) LIMITED, IFS COURT, TWENTY EIGHT, CYBERCITY EBENE, REPUBLIC OF MAURITIUS Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION-II), MUMBAI
August 27, 2012
MR. G. AND OTHERS Vs. MR. MAHESH SHAH, ADDL. DIRECTOR OF INCOME TAX (INTL. TAXN.) RANGE-2, MUMBAI, MR. ASHISH HELIWAL, DDIT (INTL. TAXN.)-2(1), MUMBAI
March 13, 2012
MRS. PUNNIKA PARIKH, NAARDERWEG 37, 1261 BR BLARICUM, NETHERLANDS Vs. COMMISSIONER OF INCOME TAX-XVI, MUMBAI
March 22, 2012
ORIENT GREEN POWER PTE. LTD. 1, ROBINSON ROAD 17-00 AIA TOWERS, SINGAPORE 048542 Vs. MR. K.RULES VASUDEVAN, ADDL. DIT(IT) MR. RULESS. RAWAL, CIT(DR), NEW DELHI
August 14, 2012
S.RULES BATLIBOI & CO., CHARTERED ACCOUNTANTS, C-401, 4TH FLOOR, PANCHSHIL TECH PARK, YERAWADA, PUNE-411006 MAHARASHTRA, INDIA Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) BANGALORE
February 27, 2012
SCHELLENBERG WITTMER ALONGWITH ITS PARTNERS, ATTORNEYS AT LAW, LOWENSTRASSE 19, P.O. BOX 1876, 8021 ZURICH, SWITZERLAND Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) MUMBAI
August 27, 2012
SHELL INDIA MARKETS PVT. LTD. 2ND FLOOR, CAMPUS 4A, RMZ MILLENIA BUSINESS PARK, 143, DR. MGR ROAD, PERUNGUDI, CHENNAI -600096 Vs. COMMISSIONER CONCERNED COMMISSIONER OF INCOME TAX (LARGE TAX PAYER UNIT), MUMBAI
January 17, 2012
SKF BOILERS AND DRIERS PVT. LTD Vs. DIRECTOR OF INCOME TAX
February 22, 2012
THOUGHTBUZZ PVT. LTD. 04-03 13, INTERNATIONAL BUSINESS PARK, SINGAPORE-609932 Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) CHENNAI
May 7, 2012
Z ADDRESS IN INDIA S.RULES BATLIBOI & CO., CHARTERED ACCOUNTANTS AUTHORISED REPRESENTATIVE-Z MAURITIUS GOLF VIEW CORPORATE TOWER B, SECTOR 42, SECTOR ROAD, GURGAON-122 002, HARYANA Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)-II, NEW DELHI
March 21, 2012