Case Index

Title
Date
(ASSISTANT FUND COMMISSIONER Vs. KANYA KUBJ LIME WORKS
August 23, 2012
A Vs. B
April 9, 2012
A Vs. B
August 30, 2012
A L THAKUR Vs. STATE OF M P
June 27, 2012
A.K.PANDEY Vs. DIRECTOR GEN
August 21, 2012
A.P. SINGH GAHARWAR Vs. STATE OF MADHYA PRADESH
May 7, 2012
AABIDA BEGAM Vs. IQBAL AHMED
February 2, 2012
AABIDA BEGAM Vs. IQBAL AHMED
January 2, 2012
AAHID SHAH Vs. STATE OF M P
October 12, 2012
AARIF KHAN Vs. STATE OF MADHYA PRADESH
October 17, 2012
AARTECH SOLONICS LTD. Vs. COMMISSIONER OF INCOME TAX
December 4, 2012
AARTI DEVI DANGI Vs. INDIAN OIL CORPORATION LTD
October 16, 2012
AASARA G.L. Vs. STATE OF M.P. THROUGH THE PRINCIPLE
November 6, 2012
ABBAS ALI Vs. PRADEEP NATANI
October 11, 2012
ABDUL AZIZ Vs. ABDUL ATEEQ
May 16, 2012
ABDUL GAFUR Vs. THE COLLECTOR, RAJGARH & ORS.
September 14, 2012
ABDUL HAFEEZ Vs. STATE OF MADHYA PRADESH
November 27, 2012
ABDUL KAYUUM Vs. VIJAY
June 19, 2012
ABDUL NAYEEM Vs. STATE OF MADHYA PRADESH
August 23, 2012
ABDUL RAHMAN Vs. MUMTAJ & ORS
April 30, 2012
ABDUL SATTAR Vs. LAXMAN PRASAD
July 9, 2012
ABDUL WASID Vs. MUNNI BAI
October 1, 2012
ABDUL ZABBAR Vs. DEPUTY NARCOTICS COMMISSIONER
August 3, 2012
ABHA DWIVEDI Vs. STATE OF M P
July 4, 2012
ABHAY SALES RETAIL OUTLET Vs. INDIAN OIL CORPORATION LIMITED AND ANOTHER
August 13, 2012
ABHIBARAN SINGH Vs. STATE OF MADHYA PRADESH
September 14, 2012
ABHILASHA SINGH Vs. STATE OF M P
September 14, 2012
ABHINANDAN SPAT PVT LTD Vs. UNION OF INDIA AND OTHERS
April 23, 2012
ABHISHEK Vs. STATE OF MADHYA PRADESH
September 11, 2012
ABHISHEK CHAUHAN Vs. PAYAL CHAUHAN
April 25, 2012
ABHISHEK TIWARI Vs. STATE OF M P AND OTHERS
January 30, 2012
ABID Vs. STATE OF MADHYA PRADESH
October 30, 2012
ABRAR KHAN @ BABLU Vs. THE STATE OF MADHYA PRADESH
October 4, 2012
ACHAL SEPAHA Vs. STATE OF M P
March 14, 2012
ADESH GUPTA Vs. SADHNA GUPTA
January 5, 2012
ADHUNIK GRIH NIRMAN SAHKARI SAMITI MARYADIT Vs. STATE OF M.P.
November 2, 2012
ADI INFRA PROJECTS PVT LTD Vs. PGH INTERNATIONAL PRIVATE
January 31, 2012
ADITYA KUMAR PALTA Vs. HARISHANKAR
August 29, 2012
ADITYA PRASAD TRIPATHI AND OTHERS Vs. STATE OF MP AND OTHERS
December 5, 2012
AFRIK S/O UMAR BEG Vs. STATE OF M P
March 16, 2012
AFSANA Vs. FIROJ
February 23, 2012
AFZAL KHAN Vs. STATE OF MADHYA PRADESH
August 7, 2012
AGARWAL CHEMICALS TRADERS Vs. GWALIOR YON SILK MANUFACTURING
April 20, 2012
AGRAWAL AND COMPANY A REGISTERED PARTNERSHIP FIRM Vs. MAYARANEE ALIAS MALTI BAI AND ORS
June 19, 2012
AHISH DHURVE Vs. STATE OF M. P. & ANOTHER
August 22, 2012
AHMAD ALI Vs. STATE OF M P
July 13, 2012
AHMED SHER KHAN Vs. STATE OF M P & 2 ORS
September 14, 2012
AJABBAI Vs. RADHABAI
May 2, 2012
AJANTA CONSTRUCTION THROUGH PARTNER SHEIKH MOHAMMAD Vs. INDORE DEVELOPMENT AUTHORITY
August 28, 2012
AJAY Vs. RADHE
January 12, 2012
AJAY DUBEY Vs. STATE OF MADHYA PRADESH
June 18, 2012
AJAY JHA Vs. LATE SHRI BISAMBHAR DAYAL AGRAWAL
April 19, 2012
AJAY JHA Vs. LATE BISAMBHAR DAYAL AGRAWAL
April 29, 2012
AJAY JHA Vs. BISAMBHAR DAYAL AGRAWAL
February 21, 2012
AJAY KARNANI Vs. STATE OF MADHYA PRADESH
September 12, 2012
AJAY KHARE Vs. STATE OF M P
August 7, 2012
AJAY KUMAR Vs. STATE OF MADHYA PRADESH
August 30, 2012
AJAY KUMAR DUBEY Vs. THE STATE OF MADHYA PRADESH
August 22, 2012
AJAY KUMAR GUPTA Vs. HIGH COURT OF M P
June 27, 2012
AJAY NIGAM Vs. M.P. STATE MINING CORPORATION
September 12, 2012
AJAY SHANKAR SHUKLA Vs. STATE OF MADHYA PRADESH
May 14, 2012
AJAY SHUKLA Vs. ARVIND PRATAP SINGH
April 30, 2012
AJAY SINGH Vs. STATE OF M P
July 17, 2012
AJEET SINGH BHADOURIA Vs. JIWAJI UNIVERSITY, GWALIOR
September 27, 2012
AJIJ S/O HASAN Vs. STATE OF MADHYA PRADESH
August 3, 2012
AJIT KUMAR SINGH Vs. STATE OF M.P.
September 12, 2012
AJJU Vs. STATE OF M P
October 30, 2012
AJJU @ AJAY YADAV Vs. STATE OF MADHYA PRADESH THROUGH P S SHAHDOL
January 10, 2012
AJJU AJAY SINGH LODHI Vs. STATE OF MADHYA PRADESH
May 8, 2012
AK CHOUBEY Vs. STATE OF MADHYA PRADESH
February 15, 2012
AKASH GARG Vs. BOARD OF SECONDARY EDUCATION & ORS.
October 1, 2012
AKBAR HUSSAIN Vs. STATE OF MADHYA PRADESH
June 19, 2012
AKBAR KHAN Vs. STATE OF MADHYA PRADESH
November 22, 2012
AKBAR S/O IBRAHIM Vs. STATE OF MADHYA PRADESH
August 8, 2012
AKHILESH PATEL Vs. STATE OF MADHYA PRADESH
May 2, 2012
AKHLESH Vs. STATE OF MADHYA PRADESH
July 27, 2012
AKSHAY ACADEMY Vs. BOARD OF SECONDARY EDUCATION & ANOTHER
April 9, 2012
ALAKH KUMAR @ ALAKH DAS GUPTA Vs. STATE OF M.P.
August 30, 2012
ALFARUK EDUCATIONAL SOCIETY, KHAJRANA Vs. SHIVPRASAD AND ANOTHER
August 28, 2012
ALIYA KHATOON Vs. STATE OF MP
January 5, 2012
ALKA GUPTA Vs. STATE OF M P AND OTHERS
March 13, 2012
ALKA JAIN Vs. NIRMAL PATHAK
December 11, 2012
ALKA SAXENA Vs. STATE OF M P AND OTHERS
September 5, 2012
ALKA SINGH Vs. STATE OF M P
July 13, 2012
ALLAHABAD BANK Vs. LOKPAL SINGH
November 20, 2012
ALLAHBELLI BHAREKHAN Vs. KHATOON BI ABDUL RAUF
January 19, 2012
ALOK BADAL Vs. STATE BANK OF INDORE
March 7, 2012
ALSIA PARDHI Vs. STATE OF M P
April 9, 2012
AMAR BAHADUR SINGH Vs. STATE OF MADHYA PRADESH
May 8, 2012
AMAR DAYAL YADAV Vs. GENERAL MANAGER, ORDNANCE FACTORY
September 7, 2012
AMAR MODI Vs. STATE OF MADHYA PRADESH AND OTHERS
March 28, 2012
AMAR NATH SINGH Vs. STATE OF MP AND OTHERS
October 8, 2012
AMAR SINGH CHOUDHARY Vs. STATE OF M P
June 18, 2012
AMARJEET SINGH OBEROI Vs. THE STATE OF MADHYA PRADESH
October 3, 2012
AMARLAL UIKEY Vs. STATE OF M.P.
January 31, 2012
AMARLATA SHAKSHANIK EVAM JAN SEWA SAMITI Vs. STATE OF M P
September 5, 2012
AMARSINGH Vs. STATE OF MADHYA PRADESH
August 1, 2012
AMARSINGH AND ANOTHER Vs. NARENDRA SINGH AND ANOTHER
November 6, 2012
AMARSINGH S/O BHANWARJI Vs. STATE OF M P
April 20, 2012
AMBA RAM Vs. BHAGIRATH
August 13, 2012
AMBALAL Vs. STATE OF M P
May 3, 2012
AMBARAM S/O KESARIYA Vs. STATE OF M P
March 15, 2012
AMBESH GRIH NIRMAN SAHAKARI SANSTHA Vs. UJJAIN DEVELOPMENT AUTHORITY
March 29, 2012
AMBIKA PRASAD YADAV THAKUR DAS YADAV Vs. SURESH CHAND JAIN
August 16, 2012
AMBIKA REFINERY Vs. STATE OF M P
April 24, 2012
AMBRESH KUMAR DUBEY Vs. STATE OF M.P.
April 2, 2012
AMI PRABAL Vs. UNION OF INDIA
February 9, 2012
AMIT @ AMIT KUMAR S/O. AMRITLAL BAIRWA, R/O. CHAMBAL SAGAR COLONY, NAGDA Vs. STATE OF M.P., THROUGH P.S. NAGDA, DISTT. UJJAIN
May 1, 2012
AMIT AGARWAL Vs. JAWAHARLAL NEHRU NATIONAL URBAN RENEWAL MISSION
February 17, 2012
AMIT BUNDELA Vs. STATE OF M.P.
June 27, 2012
AMIT DUBEY Vs. ARVIND DUBEY
January 10, 2012
AMIT SACHIN Vs. STATE OF M P
October 1, 2012
AMITABH SHUKLA Vs. NATH NARAYAN MISHRA
October 3, 2012
AMOL SAHU S/O SHOBHA RAM SAHU, RESIDENT OF BHEETAR Vs. STATE OF M P
April 12, 2012
AMOLAK CHAND Vs. JAINAB BEE
March 16, 2012
AMRATABAI W/O POONAMCHAND BAGRI Vs. STATE THROUGH PS ANNAPURNA INDORE
August 30, 2012
AMREEK SINGH Vs. KAMLA DEVI
July 31, 2012
AMRISH KUMAR SINGH Vs. STATE & ORS.
September 4, 2012
AMRU S/O THAVERJI BHIL AND FOUR ORS Vs. STATE OF M P
July 31, 2012
ANAND BHADUR SINGH Vs. STATE OF MP
May 8, 2012
ANAND DAS SHARMA Vs. STATE OF U P
September 27, 2012
ANAND JAIN Vs. STATE OF M P AND OTHERS
January 12, 2012
ANAND KUMAR Vs. VIJAY KUMAR
April 26, 2012
ANAND KUMAR DWIVEDI Vs. STATE OF MADHYA PRADESH
July 19, 2012
ANAND PRITMANI Vs. VIRENDRA KUMAR CHOUBEY
April 3, 2012
ANAND SONI Vs. STATE OF MADHYA PRADESH AND OTHERS
December 11, 2012
ANAND SWAROOP SINGH Vs. UNION OF INDIA
September 25, 2012
ANANDITA SHARMA Vs. AKHIL SHARMA
October 30, 2012
ANANTRAM BARAR Vs. STATE OF MADHYA PRADESH
September 21, 2012
ANANTRAM S/O. MUNNALAL MEHDELE Vs. NARAYAN DAS
September 25, 2012
ANAR SINGH Vs. BHAGWANTI BAI
August 28, 2012
ANEES S/O SATTAR, OCCUPATION-CULTIVATOR, R/O VILLA Vs. STATE OF M P
April 13, 2012
ANEETA RAJPOOT Vs. SARASWATI GUPTA
August 22, 2012
ANGAD SINGH GOND Vs. STATE OF MADHYA PRADESH
June 20, 2012
ANGRAAG FASHION PVT LTD Vs. STATE OF M P
April 3, 2012
ANGUR S/O HARINARAYAN AGED 33 YEARS, AGRICULTURIST, Vs. STATE OF MADHYA PRADESH THROUGH P.S. AGAR, DISTRICT SHAJAPUR (MP)
April 11, 2012
ANIL Vs. STATE OF MADHYA PRADESH
October 1, 2012
ANIL ALIAS NONI PANDA Vs. STATE OF M P
April 13, 2012
ANIL BHATT Vs. STATE OF M P
February 21, 2012
ANIL KUMAR Vs. STATE OF M P
March 12, 2012
ANIL KUMAR Vs. STATE OF M P
August 9, 2012
ANIL KUMAR DAS Vs. DINESH KUMAR
June 19, 2012
ANIL KUMAR JAIN AND OTHERS Vs. MUNICIPAL COUNCIL, CHINDWARA AND OTHERS
October 30, 2012
ANIL KUMAR MISHRA Vs. STATE OF M P AND OTHERS
November 21, 2012
ANIL KUMAR NAMDEV Vs. STATE OF MADHYA PRADESH
May 7, 2012
ANIL KUMAR NEMA Vs. THE STATE OF MADHYA PRADESH
September 7, 2012
ANIL KUMAR PANDEY Vs. MANAGING DIRECTOR
September 14, 2012
ANIL KUMAR S/O LATE MADANLAL Vs. ASHOK KUMAR S/O LATE MADANLAL AWASTHI AND OTHERS
February 28, 2012
ANIL KUMAR SAHU Vs. BHOORA
July 2, 2012
ANIL KUMAR SAHU Vs. SHIVSHAKTI AND CO GWALIOR
May 17, 2012
ANIL KUMAR SINGH Vs. STATE OF M. P.
November 1, 2012
ANIL KUMAR SOOD Vs. STATE OF MP
June 19, 2012
ANIL KUMAR, SAMARATHMAL JAIN Vs. KAMLAKUWAR, GATTUSINGH AND OTHERS
February 1, 2012
ANIL PARIHAR Vs. STATE OF M.P.
September 27, 2012
ANIL SHARMA ALIAS ANIL NAMDEV Vs. STATE OF MADHYA PRADESH
May 8, 2012
ANIL SINGH Vs. STATE OF MADHYA PRADESH
November 6, 2012
ANIS KHAN S/O HASAN KHAN AGED 50 YEARS, Vs. STATE OF MADHYA PRADESH
March 2, 2012
ANIS RAJ MISHRA BABA Vs. STATE OF MADHYA PRADESH
June 20, 2012
ANITA Vs. BRAJBHUSHAN CHATURVEDI
April 4, 2012
ANITA Vs. RINABAI
December 7, 2012
ANITA RAJPUT Vs. STATE OF M P AND OTHERS
August 24, 2012
ANITA TIWARI Vs. AMRITLAL GUPTA
September 13, 2012
ANJANI KUMAR MISHRA Vs. STATE OF M.P. & ORS.
December 3, 2012
ANJLEENA PRAKASH Vs. JITENDRA KUMAR KESHARWANI
September 4, 2012
ANKIT KHARE Vs. HIGH COURT OF MADHYA PRADESH
June 27, 2012
ANKR Vs. DALCHAND
November 6, 2012
ANKUR ARORA Vs. STATE OF MADHYA PRADESH
June 20, 2012
ANNU ALIAS ANIL Vs. RAJESH
March 28, 2012
ANSUIYA PRASAD TIWARI Vs. STATE OF MADHYA PRADESH
November 1, 2012
ANSUYABAI Vs. RAJU
November 6, 2012
ANUPAM Vs. JYOTI
October 10, 2012
ANUPAM SINGH BHADORIYA Vs. SREI EQUIPMENT FINANCE PRIVATE LIMITED & ONE ANOTH
November 26, 2012
ANURAG SONI Vs. RAKESH VISHWAKARMA
April 25, 2012
ANURUDH MISHRA Vs. STATE OF M P
June 29, 2012
ANWAR SHEIKH Vs. STATE OF MADHYA PRADESH
August 31, 2012
ARADHANA Vs. PRADEEP MISHRA
August 31, 2012
ARCHAEOLOGICAL SURVEY OF INDIA Vs. STATE OF M P
September 17, 2012
ARCHANA Vs. STATE OF M.P.
August 13, 2012
ARIF KHAN Vs. SMT. KASTURI DEVI GUPTA
September 13, 2012
ARIHANT BULK CARRIER Vs. INDIAN OIL CORPORATION LTD
July 13, 2012
ARJUN DEV NAGPAL Vs. M.P. STATE INDUSTRIAL DEVELOPMENT CORPN. LTD
October 31, 2012
ARJUN SINGH Vs. STATE OF MADHYA PRADESH
June 29, 2012
ARMAN ALI Vs. STATE OF MADHYA PRADESH
October 30, 2012
ARPITA SAHU Vs. THE STATE OF M.P. & OTHERS
August 21, 2012
ARUN Vs. STATE OF MADHYA PRADESH
September 10, 2012
ARUN Vs. STATE OF M.P.
July 19, 2012
ARUN & OTHERS Vs. STATE OF M P
September 10, 2012
ARUN @ BALKRISHAN VERMA S/O MOHANLAL SONI AND ORS Vs. STATE OF M P
April 17, 2012
ARUN KHARE Vs. CENTRAL BUREAU OF INVESTIGATION
December 5, 2012
ARUN KHARE S/O KRISHNARAO KHARE Vs. CENTRAL BUREAU OF INVESTIGATION
May 5, 2012
ARUN KUMAR BHOWMICK Vs. UNION OF INDIA
June 26, 2012
ARUN KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
February 7, 2012
ARUN KUMAR MISHRA Vs. STATE OF MADHYA PRADESH AND OTHERS
April 2, 2012
ARUN KUMAR SINGHANIA Vs. STATE OF M P
April 26, 2012
ARUN PANDEY Vs. THE STATE OF MADHYA PRADESH
September 7, 2012
ARUN PATHAK Vs. UNION OF INDIA AND OTHERS
July 10, 2012
ARUN PRAKASH YADAV Vs. STATE OF MADHYA PRADESH
July 20, 2012
ARUNA GAUTAM Vs. ARTI
April 3, 2012
ARVIND Vs. AMAR SINGH MANGILAL JOONWAL
February 27, 2012
ARVIND KUMAR Vs. STATE OF M P
September 4, 2012
ARVIND KUMAR JAISWAL Vs. SANGITA W/O SANTOSH
August 13, 2012
ARVIND KUMAR MUDGAL Vs. STATE OF MP
June 19, 2012
ARVIND KUMAR SHAH Vs. M.P. POWER GENERATING COMPANY LTD.
September 10, 2012
ARVIND NIRANJAN Vs. THE STATE OF MADHYA PRADESH AND OTHERS
August 21, 2012
ARVIND SINGH SENGAR Vs. STATE OF MADHYA PRADESH THROUGH THE SECRETARY
August 16, 2012
ASHA BAI THAKUR Vs. PRAHLAD SINGH
July 19, 2012
ASHABAI Vs. WASIM
December 13, 2012
ASHARAM Vs. MOTIRAM
December 7, 2012
ASHFAQ Vs. STATE
July 27, 2012
ASHISH KUMAR Vs. RUKMANI DEVI
March 29, 2012
ASHISH MISHRA AND OTHERS Vs. STATE OF MP AND OTHERS
September 10, 2012
ASHISH VYAS Vs. STATE OF M P
August 6, 2012
ASHOK Vs. STATE OF MADHYA PRADESH
August 13, 2012
ASHOK Vs. DHARAMWATI DEVI
September 21, 2012
ASHOK Vs. STATE OF M P
August 28, 2012
ASHOK @ SONNA Vs. STATE OF MADHYA PRADESH
November 6, 2012
ASHOK DUBEY Vs. BADRIPRASAD MEENA
March 6, 2012
ASHOK GUPTA Vs. STATE OF M P AND OTHERS
February 3, 2012
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH
October 17, 2012
ASHOK KUMAR Vs. STATE
September 5, 2012
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH
September 28, 2012
ASHOK KUMAR Vs. KRISHNA CHAND
March 15, 2012
ASHOK KUMAR BAFNA Vs. KEWALCHAND BAFNA
April 20, 2012
ASHOK KUMAR CHOUKSEY Vs. STATE OF MADHYA PRADESH
September 12, 2012
ASHOK KUMAR GOPICHAND Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 17, 2012
ASHOK KUMAR GUPTA Vs. STATE OF M.P. AND OTHERS
February 21, 2012
ASHOK KUMAR JAIN Vs. HIGH COURT OF MADHYA PRADESH
August 28, 2012
ASHOK KUMAR MALVIYA & ORS. Vs. THE STATE OF M.P. AND ORS.
September 20, 2012
ASHOK KUMAR RAGHUVANSHI Vs. STATE OF M P
July 16, 2012
ASHOK KUMAR RATHORE Vs. STATE OF MADHYA PRADESH AND OTHERS
October 18, 2012
ASHOK KUMAR SONI Vs. KAZI MOHAMMAD ATEEQUE RAHMAN
December 4, 2012
ASHOK KUMAR UPADHYAYA Vs. STATE OF MP
July 10, 2012
ASHOK MISHRA Vs. STATE OF M P
July 31, 2012
ASHOK MODI Vs. MUNICIPAL CORPORATION, GWALIOR
February 16, 2012
ASHOK PANDEY Vs. STATE OF M.P
October 9, 2012
ASHOK PATERIA Vs. STATE OF M P
February 14, 2012
ASHOK PRAJAPATI S/O MOHANLAL Vs. INDORE MALWA UNITED MILLS, INDORE AND ANOTHER
March 29, 2012
ASHOK SINGH YADAV Vs. SADHNA YADAV
April 26, 2012
ASHOK VAMANKAR Vs. STATE OF M P AND OTHERS
July 24, 2012
ASHOK VIRANG Vs. AMAR NATH MITTAL
January 31, 2012
ASHOK WAKANKAR Vs. M P STATE ELECTRICITY BOARD AND ANOTHER
March 16, 2012
ASHUTOSH BAJPAI Vs. STATE OF M P AND OTHERS
March 27, 2012
ASHUTOSH KUMAR DUBEY Vs. SECRETARY STATE OF MADHYA
May 15, 2012
ASHWANI KUMAR DUBEY Vs. ANJNI KUMAR DUBEY
April 16, 2012
ASHWINI KUMAR VERMA Vs. STATE OF M.P. AND OTHERS
March 29, 2012
ASIF ALI Vs. SHAMA BEE
August 8, 2012
ASLAM GANI PATRAWALA Vs. JASBEER SINGH AND OTHERS
April 23, 2012
ASMEEN VAISHYA Vs. UNION OF INDIA
July 25, 2012
ATUL AGRAWAL Vs. ASHIMA SYAL
October 4, 2012
ATUL KUMAR JAIN Vs. SMT. DEEPA MATHUR AND OTHERS
March 5, 2012
AVADH PAL SINGH BHADORIYA Vs. M.P. ROAD TRANSPORT CORPORATION
October 11, 2012
AVADH SHROTRIYA S/O SHRI G.D. SHROTRIYA Vs. STATE OF M.P. THROUGH SECRETARY TO GOVT. OF M.P. HOUSING AND INVIRONMENT DEPARTMENT MANTRALAYA
April 13, 2012
AVDHESH ALIAS AVADH KUMAR Vs. SUDAMA
November 6, 2012
AVI SMRITI PATANKA PATHOLOGY LABORATORY Vs. STATE OF MADHYA PRADESH AND OTHERS
March 28, 2012
AVINASH CHANDRA MITHAS Vs. STATE OF M P
July 13, 2012
AVINASH PATHAK Vs. STATE OF M P
February 1, 2012
AVNEESH Vs. STATE OF M P
April 9, 2012
AWADH KISHORE Vs. BRAJBHOOSHAN PRASAD TIWARI
October 10, 2012
AWADH KUMAR S/O SALAKRAM LODHI AND ORS Vs. NARMADA PRASAD S/O RAMLAL LODHI AND ORS
December 12, 2012
AWADH NATH Vs. STATE OF MP
May 8, 2012
AWADHESH KUMAR SHARMA Vs. STATE OF MADHYA PRADESH
October 8, 2012
AWANTABAI Vs. USUF MOHAMMAD
August 7, 2012
AWDHESH SINGH BHADORIYA Vs. STATE OF M.P. & OTHERS
August 21, 2012
AYODHYA PRASAD MISHRA Vs. STATE OF M P AND OTHERS
February 7, 2012
AZAD Vs. JANKI DUBEY (DEAD) TH. L.RS. GOPAL MURTI DUBEY
September 21, 2012
AZAM Vs. STATE OF M P
May 16, 2012
AZIJ KHAN PATHAN Vs. STATE OF M P
March 14, 2012
AZIZ KHAN Vs. AKRAM HUSSAIN
January 17, 2012
B B YADU Vs. AMITA VAIDHYA
August 23, 2012
B K CHOURASIYA Vs. STATE OF M P
September 5, 2012
B K MEHRA Vs. C B I
March 27, 2012
B K SAHOO Vs. CENTRAL BUREAU OF INVESTIGATION
March 6, 2012
B P FOOD PRODUCTS PVT LTD AND ANOTHER Vs. STATE OF M P AND ONE ANOTHER
March 29, 2012
B S VISHWAKARMA Vs. STATE OF M P
December 4, 2012
B. VERSHA KARANDIKAR Vs. STATE OF MADHYA PRADESH
April 4, 2012
B.P. SONI Vs. STATE OF M.P. AND OTHERS
January 17, 2012
BABAN, SON OF NATTHU SARODE Vs. STATE OF MADHYA PRADESH THROUGH POLICE STATION LODHI KHEDA, TEHSIL
December 4, 2012
BABAR SHAH Vs. MADAN SINGH AGRAWAL
April 13, 2012
BABIYA CHAUDHRI Vs. STATE OF MADHYA PRADESH
July 27, 2012
BABLI @ RAJKUMAR DUBEY Vs. STATE OF MADHYA PRADESH
September 12, 2012
BABLOO Vs. STATE OF MADHYA PRADESH
July 30, 2012
BABLOO SHEIKH AYUB Vs. STATE OF MADHYA PRADESH
June 26, 2012
BABLOO SINGH Vs. STATE OF MADHYA PRADESH
February 8, 2012
BABLU @ DEVKARAN Vs. STATE OF MADHYA PRADESH
September 21, 2012
BABLU @ UMESH GOLHANI Vs. STATE OF MADHYA PRADESH
November 6, 2012
BABLU ALIAS BABLA ALIAS SHOAIB Vs. STATE OF M P
March 1, 2012
BABLU ALIAS DILIP Vs. STATE OF M P
March 15, 2012
BABU KHAN Vs. ABDUL LATIF KHAN
July 10, 2012
BABU KHAN AND ANOTHER Vs. MUSTAQUE KHAN AND ANOTHER
February 8, 2012
BABU LAL Vs. RAMKALI BAI
March 1, 2012
BABU SINGH Vs. STATE OF M.P. AND OTHERS
October 1, 2012
BABU SINGH Vs. STATE OF M P
November 6, 2012
BABULAL Vs. THE STATE OF MADHYA PRADESH
September 7, 2012
BABULAL Vs. STATE OF M P
January 18, 2012
BABULAL Vs. STATE OF MADHYA PRADESH
June 29, 2012
BABULAL Vs. FIROJ
May 29, 2012
BABULAL Vs. STATE OF MP
July 17, 2012
BABULAL Vs. HARVINDER SINGH
January 19, 2012
BABULAL Vs. STATE OF M P
July 4, 2012
BABULAL MILAPCHAND Vs. ARVIND
April 16, 2012
BABULAL S/O JAGANNATHJI & ANOTHER Vs. JAGANNATH S/O BONDERJI & OTHERS
March 7, 2012
BABURAM TAILOR Vs. STATE OF M P AND OTHERS
April 26, 2012
BACHHU LAL SHARMA Vs. STATE OF MADHYA PRADESH
December 5, 2012
BADAM SINGH Vs. BINDABAI AND OTHERS
September 12, 2012
BADAN SINGH & OTHERS Vs. STATE OF M P
February 1, 2012
BADARILAL Vs. STATE OF M P
August 23, 2012
BADIBAHU Vs. STATE OF M.P.
January 31, 2012
BADRI S/O MOTI Vs. STATE OF M P
August 3, 2012
BADRI SINGH, SHIV SINGH, KAMAL SINGH & OTHERS Vs. STATE OF M P
February 1, 2012
BADSHAH SINGH Vs. STATE OF M P
July 24, 2012
BAGDIRAM Vs. STATE OF M P
March 16, 2012
BAHADUR @ PANDEY KOL Vs. STATE OF MADHYA PRADESH
July 30, 2012
BAHEED KHAN Vs. STATE OF MP
July 10, 2012
BAHGIRATH Vs. STATE OF M P
November 30, 2012
BAIJ NATH RAJAK Vs. DISTRICT MAGISTRATE/ COLLECTOR,SIDHI
November 9, 2012
BAIJNATH PRASAD JAISWAL Vs. STATE OF MP
June 19, 2012
BAIJNATH PRASAD SHRIVASTAVA Vs. STATE OF M P AND TWO OTHERS
March 1, 2012
BAIJNATH S/O. GUMAN KURMI Vs. STATE OF MADHYA PRADESH
November 6, 2012
BAIJNATH SINGH GHURAIYA Vs. STATE OF M.P.
August 1, 2012
BAINOORIBI AND ORS Vs. KHIMIYABAI AND ORS
December 11, 2012
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. SEEMA BAI
September 18, 2012
BAJE RAO Vs. GULAB RAO
October 12, 2012
BAJEERAM TURKAR Vs. THE STATE OF MADHYA PRADESH
August 22, 2012
BAJRANG DAS CHATURVEDI Vs. STATE OF M.P.
August 30, 2012
BAJRANGA Vs. RAM PRASAD
July 5, 2012
BAJRANGLAL BATHAM (MAJHI) Vs. STATE OF M.P.
September 6, 2012
BAL GANGADHAR KHARE Vs. STATE OF M P & OTHERS
July 13, 2012
BAL KISHAN VISHWAKARMA Vs. STATE OF MADHYA PRADESH
March 5, 2012
BAL KRISHNA SEN Vs. STATE OF MADHYA PRADESH
December 12, 2012
BAL MUKUND S/O LATE SHRI MUNNALAL GAUD Vs. STATE OF M P
July 3, 2012
BALA DUBEY Vs. STATE OF M P
August 9, 2012
BALAK RAM SINGH Vs. STATE BANK OF INDIA
July 13, 2012
BALARAM Vs. STATE OF M P
August 27, 2012
BALASHANKAR TRADERS THROUGH PARTNER RAHUL Vs. JHANWAR ICE & COLD STORAGE THROUGH PARTNER ANIL KUMAR
August 28, 2012
BALBEER SINGH Vs. STATE OF M P
January 3, 2012
BALBHADRA PARASHAR Vs. STATE OF MADHYA PRADESH
July 16, 2012
BALBHADRA PARASHAR Vs. STATE OF M P
December 5, 2012
BALDEV Vs. UNION OF INDIA
December 12, 2012
BALDEV PRASAD GUPTA S/O RADHELAL GUPTA Vs. LALITA DEVI W/O SURSARI PRASAD MISHRA
December 18, 2012
BALI MOHAMMED Vs. NEK RAM SHARMA
August 22, 2012
BALIBAI & ANOTHER Vs. STATE OF M P
June 26, 2012
BALIRAJ SINGH SON OF RAMSINGH GOND Vs. STATE OF MADHYA PRADESH
January 12, 2012
BALIRAM Vs. STATE OF MADHYA PRADESH
April 12, 2012
BALIRAM @ BALI S/O KANHAIYA LOHAR Vs. STATE OF M P
March 27, 2012
BALJIT MASIH AND OTHERS Vs. UNION OF INDIA AND OTHERS
March 20, 2012
BALLA @ BALRAM Vs. STATE OF M P
January 5, 2012
BALLA BALAI Vs. STATE OF MP
February 28, 2012
BALLU & OTHERS Vs. STATE OF M P
May 1, 2012
BALLU ALIAS BALDEV SINGH, SON OF KISHORE SINGH RESIDENT OF VILLAGE PALOHI, PS SYMARIYA, DISTRICT PANNA M.P. Vs. STATE OF MADHYA PRADESH THROUGH PS SIMARIYA, DISTRICT PANNA, M.P.
November 6, 2012
BALMUKUND SINGH GAUTAM Vs. NEENA VIKRAM VERMA AND ORS
October 19, 2012
BALRAM DIXIT Vs. SANTAN SINGH LODHI
November 8, 2012
BALRAM SANODIYA Vs. STATE OF M P
January 19, 2012
BALRAM SHARMA Vs. STATE OF M.P. AND OTHERS
March 20, 2012
BALU @ BALRAM S/O JUJHAR BAGRI AND ORS Vs. STATE OF M P AND ORS
May 9, 2012
BALU S/O NANIA BHURIA BHIL Vs. NEW INDIA INSURANCE CO LTD
August 6, 2012
BALUSINGH TANWAR Vs. PRINCIPAL SECRETARY STATE OF M.P.
June 20, 2012
BALWANT SINGH Vs. THE STATE OF MADHYA PRADESH
January 17, 2012
BANKELAL SONI Vs. STATE OF MADHYA PRADESH
January 4, 2012
BANMORE CEMENT WORKS LTD Vs. STATE OF MADHYA PRADESH
September 17, 2012
BANO BI Vs. STATE OF MADHYA PRADESH
March 22, 2012
BANO BI W/O MUNSHI PATHAN Vs. STATE OF M P
March 22, 2012
BANSAL INFRATECH SYNERGIES INDIA LTD Vs. STATE OF M P
September 21, 2012
BANSHILAL ALIAS BANSHIYA Vs. AMIT ALIAS DILIP
July 24, 2012
BANSHILAL S/O UDERAM GUJAR Vs. STATE OF M P THROUGH PS HARIZAN PRAKOSTH JEERAN
August 3, 2012
BANTI ALIAS RAM KUMAR Vs. STATE OF M P
April 30, 2012
BANWARILAL Vs. STATE OF MADHYA PRADESH
August 9, 2012
BAPU ALIAS BAPULAL Vs. STATE OF M P
February 16, 2012
BAPUSINGH S/O JAGANNATHSINGH KUSHWAHA Vs. STATE OF MADHYA PRADESH
April 24, 2012
BASANT Vs. STATE OF M.P. AND ANOTHER
June 21, 2012
BASANT S/O RAJARAM KULMI AND OTHERS Vs. MANISHA BAI WD/O BHIMRAO KULMI AND OTHERS
February 28, 2012
BASANTI BAI Vs. PREMWATI BAI
July 31, 2012
BASHIR @ HADIA AND ANOTHER Vs. STATE OF M P
August 24, 2012
BASIRANBI Vs. JAITUNBI AND OTHERS
April 13, 2012
BASTIRAM Vs. STATE OF M P
November 6, 2012
BASTIRAM SON OF DHEMU RESIDENT OF HIWARKHEDI, TAHSIL & DISTRICT BETUL (M.P.) Vs. STATE OF MADHYA PRADESH THROUGH POLICE STATION HOUSE OFFICER, POLICE STATION, BETUL (M.P.)
November 6, 2012
BATHIA Vs. STATE OF M P
July 5, 2012
BAVLESH KAURAV Vs. STATE OF M.P.
August 1, 2012
BEDILAL Vs. STATE OF MP
February 28, 2012
BEEJANWALA TALUKDAR Vs. RADHAKRISHNA RAI
August 24, 2012
BETA ALIAS RAM KINKER Vs. STATE OF MP
June 20, 2012
BETUL NAGRIK SAHKARI BANK MARYADIT Vs. ARVIND YADAV
December 7, 2012
BHAGAT S/O GULABSINGH Vs. STATE OF MADHYA PRADESH
August 3, 2012
BHAGCHAND SON OF BAIJNATH KAHAR Vs. STATE OF M P
August 28, 2012
BHAGIRATH Vs. STATE OF MADHYA PRADESH
June 28, 2012
BHAGIRATH Vs. STATE OF M P
June 22, 2012
BHAGWAN SAD CHATURVEDI Vs. THE STATE OF MADHYA PRADESH, SCHOOL EDUCATION DEPARTMENT
September 10, 2012
BHAGWAN SINGH Vs. STATE OF M P
July 5, 2012
BHAGWAN SINGH Vs. STATE OF MADHYA PRADESH
November 6, 2012
BHAGWAN SINGH Vs. SUGRIVA SINGH
May 9, 2012
BHAGWAN SINGH BHADORIYA Vs. SATYAVATI SENGAR (BHADORIYA)
September 17, 2012
BHAGWANDAS Vs. ASHOK KUMAR
November 22, 2012
BHAGWANDAS Vs. ASHOK KUMAR S/O RADHIKA PRASAD
November 20, 2012
BHAGWANDAS Vs. STATE OF MADHYA PRADESH
July 24, 2012
BHAGWANDAS S/O RAM PRASAD SAHU, R/O MAJHOLI, P.S. MAJHOLI, DISTRICT JABALPUR Vs. STATE OF MADHYA PRADESH
May 10, 2012
BHAGWANDAS YADAV Vs. MANAGING DIRECTOR
September 20, 2012
BHAGWANDAS YADAV Vs. STATE OF MADHYA PRADESH
May 8, 2012
BHAGWANDEEN CHAUDHARY Vs. STATE OF MADHYA PRADESH
January 4, 2012
BHAGWAT SINGH S/O. MANSINGH, AGED 37 YEARS, MALI, R/O. VILLAGE - NICHHAMA, DISTT. SHAJAPUR Vs. STATE OF M.P., THROUGH P.S. SHAJAPUR
May 7, 2012
BHAGWAT SINGH THAKUR Vs. STATE OF M.P. THROUGH ITS SECRETARY AND OTHERS
December 5, 2012
BHAGWAT YADAVA Vs. STATE OF M P
July 20, 2012
BHAGWATI BAI Vs. BALA PRASAD
April 26, 2012
BHAGWATI BAI Vs. DEPUTY DIRECTOR PROVIDENT FUND
June 20, 2012
BHAGWATI BAI Vs. BRIJBAI
September 6, 2012
BHAGWATI BAI Vs. SHIV PRASAD AND OTHERS
April 26, 2012
BHAGWATI BAI AND OTHERS Vs. BASANT KUMAR AND OTHERS
April 4, 2012
BHAGWATI GUPTA Vs. STATE OF M P AND OTHERS
February 7, 2012
BHAGWATI PRASAD Vs. MATHURA DEVI
January 30, 2012
BHAGWATI PRASAD SHARMA Vs. STATE OF M P
July 2, 2012
BHAI LAL BURMA Vs. FOOD CORPORATION OF INDIA
December 10, 2012
BHAILAL Vs. STATE OF M P
November 27, 2012
BHAIRO Vs. STATE OF MADHYA PRADESH
November 6, 2012
BHAIYALAL Vs. STATE OF M P
October 4, 2012
BHAIYALAL Vs. STATE OF MADHYA PRADESH
September 28, 2012
BHAIYALAL Vs. BUNDABAI
November 1, 2012
BHAIYALAL SONI Vs. STATE OF M.P. & ORS.
September 18, 2012
BHAJANLAL KUSHWAHA Vs. KANHAIYALAL KUSHWAHA
December 3, 2012
BHAKTI SINGH PATTA Vs. THE STATE OF MADHYA PRADESH
August 22, 2012
BHANGI DAS S/O SUKARTA DAS Vs. BATI BAI W/O BUDHAN DAS
July 19, 2012
BHANU SHANKAR Vs. VIJAY SHANKAR
November 22, 2012
BHANUSHALI HOUSING COOPERATIVE SOCIETY LTD., UJJAIN Vs. MANGILAL
March 22, 2012
BHANWAR JI Vs. STATE OF MADHYA PRADESH
February 28, 2012
BHANWAR SINGH S/O GANPAT SINGH TOMAR Vs. STATE OF MP
September 25, 2012
BHARAT BHUSHAN BHARGAVA Vs. MOHIT BHARGAVA
September 20, 2012
BHARAT KUMAR Vs. THE STATE OF M.P. AND ORS.
April 11, 2012
BHARAT PETROLEUM CORPORATION Vs. SINGHAI RAJARAM TULSIRAM
February 15, 2012
BHARAT SANCHAR NIGAM LTD Vs. R S PATHAK
July 10, 2012
BHARAT SINGH Vs. ASHOK CHAUDHARY
November 9, 2012
BHARAT SINGH Vs. STATE
September 4, 2012
BHARAT SINGH S/O CHANDER SINGH AND ORS Vs. STATE OF M P
July 31, 2012
BHARAT SINGH S/O GHASIRAM & ANOTHER Vs. SATISH S/O GOPALCHAND AND OTHERS
July 5, 2012
BHARAT SINGH, KEDAR SINGH, DHEERU BAGHEL Vs. STATE OF MP & OTHERS
February 2, 2012
BHARTI AXA GENERAL INSURANCE CO LTD Vs. SHANTI
March 12, 2012
BHARTI GUPTA AND OTHERS Vs. AADAMBHAI BOHRA AND ANOTHER
December 17, 2012
BHARTI MOURYA Vs. SUDHIR BAHADUR MOURYA
October 19, 2012
BHARTIYA CO-OPERATIVE GRAMIN VIKAS EVAM NIRMAN Vs. STATE OF M.P. & ORS.
October 5, 2012
BHATIA INTERNATIONAL LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
May 14, 2012
BHAVANI SHANKAR SINGHAL Vs. STATE OF M P
March 15, 2012
BHAVESH PATIL Vs. STATE OF MADHYA PRADESH
October 12, 2012
BHAVNA Vs. VINEET
November 6, 2012
BHAWANI PRASAD GUPTA Vs. STATE OF MADHYA PRADESH
June 25, 2012
BHAYA LAL Vs. STATE OF MP
February 28, 2012
BHEEMA S/O TEJA BANJARA Vs. UNION OF INDIA
August 31, 2012
BHERU Vs. STATE OF MADHYA PRADESH
August 9, 2012
BHERULAL Vs. ORIENT INSURANCE COMPANY
March 27, 2012
BHERUSINGH S/O KODARSINGH RAJPUT AND ORS Vs. ARJUNSINGH S/O SUKHARAMSINGH RAJPUT AND ORS
January 18, 2012
BHERUSINGH S/O MANGALSINGH Vs. STATE OF M P
March 13, 2012
BHIKARAM SON OF PREMA ALIAS PANJA RAM Vs. STATE OF M P
March 15, 2012
BHIKHAJI, S/O SITARAM, CASTE GURJAR OCCUPATION AGRICULTURIST, R/O VILLAGE KISAN MOHALLA, TEHSIL & DISTRICT KHANDWA (M.P.) Vs. BRIJLAL, S/O KADWAJI,
August 14, 2012
BHOLA PRASAD Vs. STATE OF MADHYA PRADESH
July 13, 2012
BHOLAPRASAD Vs. STATE OF MADHYA PRADESH
July 26, 2012
BHOLARAM LODHI Vs. STATE OF MADHYA PRADESH
July 27, 2012
BHONDU LOHAR Vs. STATE OF MADHYA PRADESH
November 6, 2012
BHOOP SINGH Vs. STATE OF M P
July 18, 2012
BHOORA @ BHURE @ SATENDRA SINGH Vs. STATE OF M.P.
December 12, 2012
BHOPAL UNIT THROUGHOUT SECRETARY Vs. SENIOR GENERAL MANAGER
January 25, 2012
BHUJBAL Vs. STATE OF MADHYA PRADESH
November 22, 2012
BHULLAN SINGH Vs. D.F.O. FOREST DIVISONLAL OFFICER, CONSERVATOR FOREST, FOREST RANGE OFFICER
April 9, 2012
BHUPENDRA Vs. CHHATARSINGH
November 6, 2012
BHUPENDRA SINGH Vs. STATE OF M P AND OTHERS
June 28, 2012
BHUPENDRA SINGH TOMAR Vs. STATE OF M P
January 24, 2012
BHURA Vs. STATE OF MADHYA PRADESH
November 23, 2012
BHURELAL ALIAS BHURA Vs. STATE OF MADHYA PRADESH
August 28, 2012
BHURELAL ALIAS BHURA Vs. STATE OF M P
August 28, 2012
BHURIYA S/O NANJI AND ORS Vs. STATE OF M P AND ORS
May 16, 2012
BHURU KHAN Vs. STATE OF MADHYA PRADESH
October 9, 2012
BHUWAN & ANOTHER Vs. STATE OF M P
July 3, 2012
BHUWANESHWAR PRASAD MISHRA Vs. SOUTH EASTERN COALFIELDS LTD.
November 7, 2012
BIHARILAL Vs. RAMPRASAD
April 19, 2012
BIHARILAL Vs. SUDHA YADAV
June 19, 2012
BIHARILAL SAHU Vs. STATE OF M P
February 29, 2012
BIJENDRA SINGH Vs. STATE OF M.P.
April 2, 2012
BIJJU BRAJESH Vs. STATE OF MP
March 14, 2012
BINA MARRY DAVID Vs. LILLI DAYAL
August 30, 2012
BINA PANDEY Vs. MAMTA DEVI
April 25, 2012
BINDU PATEL Vs. STATE OF MADHYA PRADESH
July 13, 2012
BIRAN @ VIRENDRA SINGH THAKUR Vs. STATE OF MADHYA PRADESH
November 6, 2012
BISHRAM RATNAKAR Vs. STATE OF M P
August 7, 2012
BISHWAJIT PRASAD AZAD Vs. STATE OF M P
November 20, 2012
BOARD DIRECTOR M P STATE WARE HOUSING CORPORATION Vs. ANIL KUMAR SAXENA
November 1, 2012
BOARD OF SECONDARY EDUCATION Vs. PRIYANKA SHRIVASTAVA
September 18, 2012
BODH NARAYAN SINGH & OTHERS Vs. STATE
August 21, 2012
BONDAR Vs. STATE OF M P
March 1, 2012
BOOCHA ALIAS DAULAT SINGH Vs. STATE OF M P
February 21, 2012
BRAJBHAN SINGH Vs. STATE OF MADHYA PRADESH
May 9, 2012
BRAJESH KUMAR SINGH Vs. STATE OF MADHYA PRADESH
June 27, 2012
BRAJESH VAISHNAV Vs. STATE OF MADHYA PRADESH
February 16, 2012
BRAJLAL Vs. STATE OF MADHYA PRADESH
November 27, 2012
BRAJLAL KUSHWAHA Vs. STATE OF MADHYA PRADESH THROUGH P S MAUGANJ
August 1, 2012
BRAJMOHAN SHRIVASTAVA Vs. STATE OF M P
June 29, 2012
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. SMT. ANITA TIWARI AND OTHERS
September 12, 2012
BRIJ KISHORE @ RAM SING JATAV, RAMPRASAD @ RAM KUMAR, SANJEETA, SUNEEL JATAV, MANMOHAN SAXENA, RAMPRASAD @ RAMKUMAR Vs. BABITA, STATE OF MP
April 9, 2012
BRIJ KISHORE LAHARIYA Vs. STATE OF M.P., DIRECTOR PUBLIC INSTRUCTION, M.P. BHOPAL, DIST EDUCATION OFFICER, DIST. BHIND
April 2, 2012
BRIJ KISHORE PATHAK Vs. STATE OF MADHYA PRADESH
May 4, 2012
BRIJ KISHORE SHARMA Vs. STATE OF M P
July 19, 2012
BRIJENDRA KUMAR MISHRA Vs. CHANDRABHAN
May 2, 2012
BRIJENDRA SISODIYA Vs. STATE OF MADHYA PRADESH
October 11, 2012
BRIJESH Vs. STATE OF MADHYA PRADESH
July 31, 2012
BRIJLATA MAHAWAR Vs. THE STATE OF MADHYA PRADESH
August 14, 2012
BRIJMOHAN Vs. STATE OF M P
January 16, 2012
BRIJMOHAN Vs. STATE OF MADHYA PRADESH
August 23, 2012
BRIJMOHAN AND OTHERS Vs. STATE OF M P
January 6, 2012
BRIJPAL SINGH Vs. STATE OF M.P.
September 7, 2012
BRIJRAJ, BHURA, POORAN AND SHIVRAJ Vs. STATE OF M.P.
April 2, 2012
BUDDHU PAL Vs. STATE OF M P
February 14, 2012
BUDH PRATAP SINGH Vs. STATE OF M.P.
January 31, 2012
BUILDERS ASSOCIATES Vs. EXECUTIVE ENGINEER
October 5, 2012
BUNDEL SINGH Vs. MUKESH KUMAR
May 8, 2012
BUREAU CHIEF, SAHARA INDIA T.V. NETWORK Vs. DEEP NARAYAN SINGH
February 15, 2012
BUTTI SINGH ALIAS GUTTI ALIAS KHILAN Vs. STATE OF MADHYA PRADESH
June 19, 2012
C K CHAWLA Vs. SHISHIR JAIN
May 7, 2012
C. P. PANDEY Vs. STATE OF M.P
October 16, 2012
C.B. PANDEY Vs. STATE OF M.P.
August 3, 2012
CATHOLIC BISHOPS COUNCIL Vs. STATE
January 27, 2012
CENTRAL WAREHOUSING CORPORATION BHOPAL Vs. M P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD A
July 17, 2012
CHAGANLAL PARMAR Vs. DAYA RAM CHOUHAN
September 7, 2012
CHAIN SINGH Vs. STATE OF MP
May 8, 2012
CHAINRAJA Vs. STATE OF M P
November 26, 2012
CHAKRAPANI PANDEY Vs. STATE OF M P
April 12, 2012
CHAKRESH KUMAR JAIN Vs. STATE OF M P
May 11, 2012
CHAMMI @ JALAM SINGH Vs. STATE OF M P
February 28, 2012
CHAMMI JALAM SINGH Vs. STATE OF MP
February 28, 2012
CHAMPALAL Vs. RAGHUNATHRAO
September 24, 2012
CHAND SINGH Vs. THE STATE OF MADHYA PRADESH
September 26, 2012
CHANDA BAI Vs. STATE OF M P
April 13, 2012
CHANDAN Vs. STATE OF M P
January 5, 2012
CHANDAR SINGH Vs. PRINCIPAL SECRETARY STATE OF MP
June 22, 2012
CHANDARBAI Vs. STATE OF M P
April 12, 2012
CHANDER SINGH Vs. STTE OF MADHYA PRADESH
March 29, 2012
CHANDRA MANI PRASAD Vs. STATE OF MADHYA PRADESH
July 13, 2012
CHANDRA NIRMAN PVT LTD Vs. ORIENT PAPER MILLS LIMITED
August 21, 2012
CHANDRA PAL SINGH Vs. BHURA JATAV
January 19, 2012
CHANDRA PRAKASH Vs. STATE OF MP
November 22, 2012
CHANDRA SHEKHAR MISHRA Vs. STATE OF MADHYA PRADESH
January 13, 2012
CHANDRA SHEKHAR SHARMA Vs. STATE OF MADHYA PRADESH
September 20, 2012
CHANDRA W/O LATE SHRI GABBAR Vs. RANVEER SINGH RAMAVTAR
October 10, 2012
CHANDRABHAN SINGH Vs. GANPAT SINGH
July 5, 2012
CHANDRABHAN SINGH CHOUDHARY Vs. KAMAL NATH
November 8, 2012
CHANDRAKALA BAI SHARMA Vs. VIJAY SINGH
December 10, 2012
CHANDRALATA GUPTA Vs. UMESH KUMAR SINHAL
January 27, 2012
CHANDRAMOHAN BANSAL Vs. SATISH KUMAR SIKKA
July 9, 2012
CHANDRAPAL SINGH Vs. STATE OF M P
July 18, 2012
CHANDRAPAL SINGH PARMAR Vs. STATE OF M.P.
November 2, 2012
CHANDRASHEKHAR Vs. STATE OF M P
January 11, 2012
CHANDRIKA PRASAD Vs. INDRAMANI THROUGH L.RS.
October 11, 2012
CHARAN SINGH Vs. STATE OF M P
February 28, 2012
CHARAN SINGH SHAKYA Vs. STATE OF M.P.
September 21, 2012
CHARANDAS Vs. STATE OF MADHYA PRADESH
August 13, 2012
CHATUR SINGH Vs. STATE OF M.P.
September 21, 2012
CHATURBHUJ S/O NANDAJI Vs. STATE OF M P
July 25, 2012
CHETAN Vs. AJIT
February 24, 2012
CHHAGANLAL S/O CHAMPALAL SONI AND ANOTHER Vs. CHANDMAL S/O JADULAL SONI AND OTHERS
January 18, 2012
CHHANGA Vs. STATE OF MADHYA PRADESH
August 8, 2012
CHHATAR SINGH Vs. STATE OF MADHYA PRADESH
July 31, 2012
CHHAYA RAJAWAT Vs. KOK SINGH RAJAWAT
August 14, 2012
CHHEDILAL Vs. STATE OF MADHYA PRADESH
September 13, 2012
CHHIDDU SINGH PARIHAR Vs. M.R.ASUDANI
September 21, 2012
CHHOGALAL Vs. STATE OF MP
January 20, 2012
CHHOTE KHAN Vs. STATE OF M P
January 27, 2012
CHHOTE LAL PAL Vs. STATE OF MP AND OTHERS
December 5, 2012
CHHOTELAL Vs. PRINCIPAL SECRETARY STATE OF MP
June 20, 2012
CHHOTELAL Vs. STATE OF MADHYA PRADESH
July 27, 2012
CHHOTELAL CHOUDHARY ALIAS CHHOTE Vs. STATE OF MADHYA PRADESH
November 6, 2012
CHHOTELAL PATEL Vs. STATE OF MADHYA PRADESH
April 2, 2012
CHHOTELAL RAJAK Vs. BRIJESH BAHADUR SINGH
June 22, 2012
CHHOTI BAI Vs. SURENDRA
April 30, 2012
CHIEF EXECUTIVE OFFICER Vs. VIREDNRA SINGH DAYAHAT
September 5, 2012
CHINTAMAN MASULKAR Vs. STATE OF MADHYA PRADESH
May 11, 2012
CHIRKUT Vs. STATE OF MADHYA PRADESH
August 3, 2012
CHIRONJI LAL PATEL Vs. THE STATE OF MADHYA PRADESH
October 3, 2012
CHOITHRAM HOSPITAL Vs. ASSISTANT PROVIDENT FUND
January 10, 2012
CHOTEYLAL MISHRA Vs. STATE OF M P AND OTHERS
January 12, 2012
CHOTU KHAN S/O LAL MOHAMMAD KHAN Vs. AMNA BEE W/O JAFAR IQBAL
February 28, 2012
CHOTU S/O MAJID Vs. STATE OF M P
March 27, 2012
CHOUTHMAL Vs. STATE OF MADHYA PRADESH
August 30, 2012
CHUNIYA Vs. STATE OF M P
December 4, 2012
CHUNNILAL HETWAL AND ORS Vs. STATE OF M P
July 17, 2012
CHUNNU ALIAS SHEOPRASAD DUBEY Vs. STATE OF MADHYA PRADESH
June 29, 2012
CITIZENS CO-OPERATIVE BANK Vs. ASST. PROVIDENT FUND COMMISSIONER
December 6, 2012
COLLEGE OF EDUCATION BILHARA Vs. STATE OF MADHYA PRADESH
April 25, 2012
COMMISSIONER M.P. HOUSING AND INFRASTRUCTURE DEVELOPMENT BOARD AND 3 ORS. Vs. PRADEEP DELWAR
August 31, 2012
COMMISSIONER OF INCOME TAX Vs. PRESTIGE FOODS LTD
June 19, 2012
COMMISSIONER OF INCOME TAX Vs. RAMESH SINGH
April 24, 2012
COMMISSIONER OF INCOME TAX Vs. DIGAMBAR KUMAR JAIN
November 19, 2012
COMMISSIONER OF INCOME TAX-I Vs. NAIDUNIA NEWS AND NETWORKING (P.) LTD
July 3, 2012
CONFIDENCE PETROLEUM INDIA LIMITED Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
May 16, 2012
D B VISHWAKARMA AND OTHERS Vs. STATE OF M P AND OTHERS
February 14, 2012
D C JAIN Vs. DIRECTOR TRAINING
April 19, 2012
D G SHAHANE Vs. STATE OF M P AND OTHERS
November 29, 2012
D. N. VISHWAKARMA Vs. STATE OF M.P.
September 25, 2012
D.J. KILLEDAR Vs. G.S.I.T.S.
September 13, 2012
D.K. ALIAS DHARMENDRA KACHHI Vs. STATE OF MP
October 9, 2012
D.N. CHAUDHARY Vs. UNION OF INDIA AND OTHERS
March 22, 2012
D.N. SHUKLA Vs. STATE OF M.P.
September 21, 2012
DAAN SINGH Vs. STATE OF M.P.
November 7, 2012
DADOOJI BISEN Vs. STATE OF M P AND OTHERS
December 4, 2012
DAL CHAND AHIRWAR Vs. STATE OF M P
February 14, 2012
DALCHAND RAIKWAR Vs. PRINCIPAL, GOVERNMENT BOYS HIGHER SECONDARY SCHOOL, VIDISHA
January 16, 2012
DALVEER Vs. STATE OF M.P.
September 6, 2012
DANDI SWAMI RAMANAND SARASWATI GURU DANDI SWAMI VI Vs. DANDI SWAMI JAGDISHSWANAND SARASWATI GURU DANDI SW
February 28, 2012
DARBARSINGH Vs. ADDITIONAL COLLECTOR(REVENUE) RAJGARH
June 27, 2012
DARIYAONATH S/O. SALAMNATH R/O. VILLAGE DEOGURADIYA, INDORE Vs. STATE THROUGH P.S. KHUDEL, INDORE
August 28, 2012
DASHARAM S/O DAYARAM Vs. STATE OF MADHYA PRADESH
November 6, 2012
DASHARAM S/O DAYARAM Vs. STATE OF M P
November 6, 2012
DASHARATH PRASAD Vs. STATE OF MP
September 20, 2012
DASHRATH Vs. STATE OF M P
March 19, 2012
DASHRATH SINGH Vs. STATE OF M.P.
September 28, 2012
DASHRATHLAL SAHU Vs. THE STATE OF MADHYA PRADESH
August 22, 2012
DASHRATHPURI ALIAS LUKTAPURI SON OF GANESHPURI, OCCUPATION AUTO DRIVER, RESIDENT OF TRIPURI CHOWK, NEAR MEDICAL COLLEGE, JABALPUR Vs. STATE OF MADHYA PRADESH
May 8, 2012
DATARAM Vs. STATE OF M.P.
September 6, 2012
DAULAT SINGH KUMBKAR Vs. STATE OF M P AND OTHERS
July 27, 2012
DAULATSINGH Vs. SHYAMSUNDER
April 2, 2012
DAYAL DAS Vs. RAJENDRA PRASAD GAUTAM
March 1, 2012
DAYARAM Vs. STATE OF MADHYA PRADESH
October 10, 2012
DAYARAM Vs. PUNIYA
September 21, 2012
DAYARAM Vs. STATE OF M P
August 13, 2012
DAYARAM CHOUHAN Vs. CHAGGANLAL PARMAR
July 17, 2012
DAYLIBAI Vs. CHHABU ALIAS CHHATARSINGH
January 10, 2012
DEBABRATA DEY Vs. STATE OF M P
May 2, 2012
DEEDAR SINGH Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
November 30, 2012
DEEKSHA SINGH Vs. DELHI PUBLIC SCHOOL, GWALIOR
December 13, 2012
DEENANATH PANDEY Vs. THE STATE OF MADHYA PRADESH
September 10, 2012
DEENU @ DEENA AND ANR. Vs. THE STATE OF MADHYA PRADESH
October 5, 2012
DEENU SINGH Vs. THE STATE OF MADHYA PRADESH
September 5, 2012
DEEP NARAYAN SINGH Vs. BUREAU CHIEF SAHARA INDIA T V
July 3, 2012
DEEPA @ MUSKAN BHATIA Vs. AMIT KUMAR BHATIA
October 4, 2012
DEEPAK Vs. STATE OF MADHYA PRADESH
October 11, 2012
DEEPAK Vs. STATE OF MADHYA PRADESH
September 12, 2012
DEEPAK Vs. PRINCIPAL SECRETARY STATE OF MP
June 27, 2012
DEEPAK AGRAWAL Vs. STATE OF M.P.
December 6, 2012
DEEPAK KANDA Vs. COLLECTOR
May 10, 2012
DEEPAK KUMAR Vs. STATE OF M P
January 25, 2012
DEEPAK KUMAR Vs. NARVADA PRASAD
March 5, 2012
DEEPAK KUMAR CHOUKSEY Vs. SUPERINTENDENT OFFICE OF DISTRICT
May 8, 2012
DEEPAK S/O MAAIRAM Vs. STATE OF MADHYA PRADESH
January 23, 2012
DEEPAK SAHU Vs. STATE OF MP
February 2, 2012
DEEPALI SOOD Vs. THE STATE OF M.P. & ORS.
September 18, 2012
DEEPESH WADHWANI Vs. ANIL PASRICHA
February 2, 2012
DEEPU SINGH ALIAS DEEPESH Vs. STATE OF MADHYA PRADESH
September 4, 2012
DEEVAN SINGH S/O ANGAD SINGH AND ANGAD SINGH S/O RAJDHAR GHOSHI, BOTH R/O VILLAGE DADORA, P.S. BAMNORA, DISTT. CHHATARPUR M.P. Vs. STATE OF MADHYA PRADESH THROUGH POLICE STATION BAMNORA, DISTT. CHHATARPUR M.P.
May 9, 2012
DENNY @ HARPREETSINGH S/O DILIP Vs. STATE OF M P ,
April 27, 2012
DESHRAJ JAIN Vs. STATE OF M P
March 14, 2012
DEV KUMAR BEN SHAH Vs. STATE OF M P & OTHERS
April 4, 2012
DEV MAHADEVJI MANDIR Vs. RAJESH KUMAR
August 21, 2012
DEV NARAYAN SHARMA Vs. PRINCIPAL SECRETARY
August 6, 2012
DEVA @ CHANCHAL @ MANOJ NAMDEO & ANOTHER Vs. STATE OF MADHYA PRADESH
August 14, 2012
DEVAS TRADERS Vs. PREM PRAKASH
July 30, 2012
DEVASHISH DUTTA Vs. NEPA LIMITED
January 13, 2012
DEVCHANDRAJI S/O BHAGIRATHJI PATIDAR & ANOTHER Vs. PREMCHANDRA S/O BAGRIRAMJI PATIDAR & ANOTHER
March 5, 2012
DEVENDRA Vs. THE STATE OF MADHYA PRADESH
September 7, 2012
DEVENDRA GUPTA Vs. STATE OF M P
March 19, 2012
DEVENDRA PRATAP SINGH Vs. STATE OF MADHYA PRADESH
September 11, 2012
DEVENDRA SINGH Vs. JHABUA DHAR KSHETRIYA
April 25, 2012
DEVENDRA SINGH Vs. STATE OF MADHYA PRADESH
June 21, 2012
DEVENDRA SINGH Vs. UNION OF INDIA
January 3, 2012
DEVENDRA SINGH Vs. SHISHUPAL SINGH RAJAWAT AND OTHERS
February 28, 2012
DEVENDRA SINGH Vs. HARISHANKAR AND OTHERS
May 2, 2012
DEVENDRA TIWARI Vs. STATE OF M P
July 16, 2012
DEVESH KUMAR Vs. STATE OF M P & OTHERS
April 12, 2012
DEVI Vs. STATE OF MADHYA PRADESH
June 20, 2012
DEVI SINGH Vs. STATE OF MP
June 4, 2012
DEVI SINGH Vs. STATE OF M P
March 30, 2012
DEVILAL S/O MANSHARAM BHARUD Vs. SANJAY S/O RAISINGH THAKUR
August 9, 2012
DEVILAL S/O SHRI RAI SINGH CHOUHAN AND 11 OTHERS Vs. PRINCIPAL SECRETARY, DEPARTMENT OF SCHOOL EDUCATIO
July 20, 2012
DEVKARAN Vs. SANJANA BAI
February 7, 2012
DEVNARAYANSINGH Vs. STATE OF MP
June 20, 2012
DEVPRAKASH S/O SURBHAN BARELA Vs. STATE OF MADHYA PRADESH
October 29, 2012
DEVSHARAN TRIPATHI Vs. STATE OF MADHYA PRADESH
July 13, 2012
DEWAN SINGH MARAVI Vs. STATE OF MADHYA PRADESH
November 21, 2012
DHAN RAJ @ DANDUA Vs. STATE OF M P
July 25, 2012
DHANIRAM (DEAD) Vs. STATE OF M P
July 18, 2012
DHANIRAM, SON OF KISHORA Vs. STATE OF MADHYA PRADESH
September 11, 2012
DHANSAMPAT Vs. STATE OF M P
March 1, 2012
DHANSINGH DHEEMAR Vs. STATE OF MADHYA PRADESH
August 8, 2012
DHANSINGH, SHIVLAL GUJAR Vs. STATE OF M P
June 21, 2012
DHANUSH THAKUR Vs. MAMTA SONKAR AND ANOTHER
September 13, 2012
DHANWANTI Vs. STATE OF M P
July 13, 2012
DHARA & OTHERS Vs. STATE OF M P
May 1, 2012
DHARAM BAI Vs. PARSHU @ PARSHURAM RAIKWAR
October 9, 2012
DHARAMDAS Vs. THE STATE OF M.P.
September 7, 2012
DHARAMDAS ALIAS KUNJILAL Vs. STATE OF M P
June 29, 2012
DHARAMVEER Vs. DIRECTOR GENERAL OF POLICE
July 30, 2012
DHARANIDHAR Vs. NASIRKHAN
July 12, 2012
DHARI YADAV Vs. STATE OF MADHYA PRADESH
October 5, 2012
DHARM SINGH Vs. STATE OF MADHYA PRADESH
November 9, 2012
DHARMENDER SINGH GOYAT Vs. THE STATE OF MADHYA PRADESH
August 21, 2012
DHARMENDRA Vs. STATE OF M.P.
April 2, 2012
DHARMENDRA Vs. LAXMINARAYAN
April 27, 2012
DHARMENDRA DOMLE Vs. STATE OF M P
September 7, 2012
DHARMENDRA DOMLE Vs. STATE OF M P AND OTHERS
March 6, 2012
DHARMENDRA GAUR Vs. MUKESH SHIVHARE
November 19, 2012
DHARMENDRA SINGH Vs. STATE OF M P
February 23, 2012
DHARMENDRA SINGH AND 4 ORS. Vs. PRINCIPAL SECRETARY STATE OF M.P. AND 9 ORS.
September 21, 2012
DHARMVIR SINGH Vs. UNION OF INDIA
July 13, 2012
DHEERENDRA PANDEY Vs. STATE OF M P
August 6, 2012
DHIRENDRA Vs. STATE OF MADHYA PRADESH
November 6, 2012
DHIRENDRA SINGH PAWAR AND ANOTHER Vs. DHARMENDRA SINGH SIKARWAR AND ANOTHER
February 7, 2012
DHRUV KUMAR SINGH Vs. STATE OF M P
April 12, 2012
DHRUV PRASAD LODHI Vs. STATE OF M.P. AND OTHERS
December 11, 2012
DHULJI S/O RANCHOD LODHA AND OTHERS Vs. SHANTILAL S/O GANALAL LODHA AND OTHERS
March 15, 2012
DIAMOND CEMENTS Vs. UNION OF INDIA
October 30, 2012
DIGI CABLE NETWORK PRIVATE LTD Vs. STATE OF MADHYA PRADESH
February 7, 2012
DILEEP KHARE Vs. STATE OF M P
June 26, 2012
DILIP Vs. MANSHARAM
July 13, 2012
DILIP Vs. STATE OF M P
March 27, 2012
DILIP Vs. STATE OF M P
May 8, 2012
DILIP AWASTHI Vs. VINAY SHRIVASTAVA
March 19, 2012
DILIP BHANDARI Vs. R S BHANDARI AND OTHERS
July 24, 2012
DILIP MAHADIK Vs. RAMESH CHANDRA MAHADIK
June 21, 2012
DILIP MAHADIK Vs. RAMESH CHANDRA MAHADIK
June 22, 2012
DILIP RAJPUT Vs. STATE OF MADHYA PRADESH
November 5, 2012
DILIP SINGH PATEL AND ORS. Vs. STATE OF M.P. AND OTHERS
February 14, 2012
DINANATH MISHRA Vs. STATE OF MADHYA PRADESH
July 10, 2012
DINESH Vs. STATE OF M P
July 10, 2012
DINESH ALIAS VINOD ALIAS DURGA S/O MANGUDAS Vs. STATE OF MADHYA PRADESH
September 4, 2012
DINESH AND ANOTHER Vs. TEJSINGH & ANOTHER
February 14, 2012
DINESH AND ANOTHER Vs. STATE OF M.P. AND ANOTHER
August 22, 2012
DINESH CHAND AGRAWAL & ANR. Vs. THE STATE OF M.P. AND ORS.
January 9, 2012
DINESH KAUSHAL Vs. STATE OF M P
August 29, 2012
DINESH KUMAR Vs. SARVESHARI
December 19, 2012
DINESH KUMAR SAXENA Vs. STATE OF MADHYA PRADESH
October 1, 2012
DINESH PARASHAR Vs. SMT. MITHILA DEVI AND ORS.
December 13, 2012
DINESH PRASAD MISHRA Vs. STATE OF MP AND OTHERS
December 5, 2012
DINESH S/O DORILAL KIRAR Vs. STATE OF M P
April 26, 2012
DINESH VAISHNAV Vs. KISHOR KUMAR GUPTA
January 6, 2012
DIRECTOR PARTH CREDIT AND CAPITAL MARKET PVT. LTD. Vs. C.M. MUNDRA AND CO. AND 7 ORS.
August 21, 2012
DIRECTOR VIGILANCE & SECURITY JABALPUR Vs. KESHAVLAL GUPTA
September 18, 2012
DISTRICT DHANDADHIKARI Vs. GHISU SINGH
November 27, 2012
DISTRICT INSTITUTE OF EDUCATION & TRAINING, GWALIOR Vs. MISS SHARAD ASTHANA & ANOTHER
August 8, 2012
DIVISIONAL FOREST OFFICER THE STATE OF MADHYA PRADESH Vs. RAJENDRA
June 18, 2012
DIVYA MARBLE Vs. STATE OF M.P.
October 4, 2012
DIVYA SANSKAR SHIKSHA EVAM SAMAJ KALYAN SAMITI Vs. THE STATE OF M.P. & ORS.
September 7, 2012
DIVYA SHANKAR SHUKLA Vs. STATE OF MADHYA PRADESH
September 27, 2012
DIWAKAR RAO GURJAR Vs. SHOBNA
July 16, 2012
DOMARI BAIGA Vs. STATE OF M.P.
October 3, 2012
DR. AMARJYOTI TOPPO Vs. STATE OF MP AND OTHERS
August 6, 2012
DR. ANAND GOVIND VINCHURKAR Vs. STATE OF MP AND OTHERS
December 13, 2012
DR. PARAFULA MOON Vs. THE STATE OF MADHYA PRADESH
August 16, 2012
DR. PRASANNA PATKAR Vs. STATE OF M.P.
August 3, 2012
DR. S.C. PALIWAL Vs. STATE OF M.P.
August 9, 2012
DR. SADHANA VERMA Vs. STATE OF M.P.
April 11, 2012
DR. SATISH KATAKWAR Vs. THE STATE OF M.P. AND OTHERS
August 21, 2012
DR. SHAKUNTALA TOMAR AND DR. A.S. TOMAR Vs. STATE OF M.P., THE MUNICIPAL CORPORATION, GWALIOR THRU. ITS COMMISSIONER, THE COLLECTOR, DISTRICT, GWALIOR AND THE TEHSILDAR, DISTRICT GWALIOR
April 4, 2012
DULA S/O VAKTAJI Vs. KAILASH AND OTHERS
February 28, 2012
DULARIBAI Vs. UNION OF INDIA
September 4, 2012
DULESINGH S/O PUJAJI AND OTHERS Vs. SURAJBAI W/O BHIMSINGH RAJPUT AND OTHERS
February 28, 2012
DULI CHAND KUMAR Vs. STATE OF M P
July 3, 2012
DULICHAND GUPTA Vs. STATE OF M P
October 4, 2012
DURGA Vs. STATE OF M P
April 17, 2012
DURGA AHIRWAR Vs. HARSHIT KUMAR
April 26, 2012
DURGA BAI Vs. VIMLA BAI
May 9, 2012
DURGA PRASAD Vs. SMT. RAJRAJESHWARI DEVI ANGRE AND OTHERS
November 7, 2012
DURGA PRASAD KEWAT Vs. CHIEF MECHANICAL ENGINEER
June 21, 2012
DURGESH CHOURASIA Vs. SHIV KUMAR TIWARI
May 15, 2012
DWARIKA PRASAD Vs. STATE OF MP
May 8, 2012
DWARIKA SINGH Vs. STATE OF MADHYA PRADESH
October 17, 2012
DWARKA PRASAD VYAS Vs. STATE OF M P AND OTHERS
May 4, 2012
DWARKA SHEET UDYOG Vs. RAJRNDRA MANIHAR
February 16, 2012
DYAN SINGH DONGRA Vs. M/S. CHANDRALOK FINVEST PVT. LTD.
January 27, 2012
ELIYAS Vs. THE STATE OF MADHYA PRADESH
September 4, 2012
EMERALD INDUSTRIES Vs. NEERAJ PRATIBHA JV
January 13, 2012
EMERALD INDUSTRIES Vs. NEERAJ PRATIBHA
January 3, 2012
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. MODERN GAS AGENCY
December 3, 2012
EMPLOYEES STATE INSURANCE CORPORATION Vs. HOTEL PRESIDENT
April 9, 2012
EMPLOYEES STATE INSURANCE CORPORATION THROUGH REGIONAL OFFICE Vs. SHIV PLASTI INDUSTRIES RATLAM THROUGH PROPRIETOR ASHOK KUMAR
August 28, 2012
ENDOLABS LTD. Vs. UNION OF INDIA
February 9, 2012
EX. ASI/M PARVINDER SINGH Vs. UNION OF INDIA & ORS.
June 26, 2012
EXECUTIVE ENGINEER Vs. BALATA
May 9, 2012
EXECUTIVE ENGINEER Vs. JANI BAI
April 25, 2012
EXECUTIVE ENGINEER Vs. RECOVERY OFFICER
February 22, 2012
EXECUTIVE ENGINEER, MADHYA PRADESH Vs. VIMLA DEVI, W/O LATE VIJAYKARAN
November 21, 2012
FAGNU Vs. STATE OF M P
March 28, 2012
FAGULAL DAHARIYA Vs. THE STATE OF MADHYA PRADESH
September 10, 2012
FAIRDEAL TRADERS Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAX
July 16, 2012
FAKIR BHAGIRATH KUMHAR Vs. LAXMI BAI RATANLAL KUMHAR & OTHERS
February 1, 2012
FARUKH KHA @ JAMAAL KHAN Vs. UNION OF INDIA
November 9, 2012
FARUQ HUSSAIN & ORS Vs. M P STATE
February 16, 2012
FATEH SINGH Vs. STATE OF M P
July 24, 2012
FATTA S/O SOMALA BHABHAR BHEEL Vs. BABU S/O MADIYA & ANOTHER
March 7, 2012
FERAN SINGH Vs. DHANIRAM AND ANOTHER
August 24, 2012
FIRM PARASMAL RAJMAL JAIN Vs. ARVIND S/O PURSHOTTAM SUGANDHI
February 28, 2012
FIRM PARASMAL RAJMAL JAIN Vs. ARVIND S/O. PURSHOTTAM SUGANDHI
February 28, 2012
FIROZ S/O SATTAR NAITA Vs. THE STATE OF M.P. AND OTHERS
May 1, 2012
FIROZUDDIN KHAN Vs. STATE OF M P & 2 ORS
September 14, 2012
FIRST SOURCE SOLUTIONS LTD Vs. UNION OF INDIA
May 17, 2012
FLORENCE NIGHTINGALE COLLEGE OF NURSING Vs. THE STATE OF M.P.
April 11, 2012
FORTUNE STONE LTD. Vs. THE COMMISIONER
August 13, 2012
FRONTIER CONSTRUCTION COMPANY A COMPANY REG. UNDER COMPANIES Vs. STATE OF M.P.
August 8, 2012
FULLA Vs. NARENDRA SINGH
May 2, 2012
FULMATI KUMHAR Vs. STATE OF MADHYA PRADESH
May 9, 2012
FUN MULTIPLEX PVT LTD Vs. STATE OF M P
January 13, 2012
FUNDIBAI Vs. SUB DIVISIONAL OFFICER
February 2, 2012
G R PARIHAR Vs. STATE OF M P AND OTHERS
July 31, 2012
G R S THAKUR Vs. STATE OF M P
May 14, 2012
G.P. NORIYA Vs. THE STATE OF MADHYA PRADESH
October 3, 2012
G.V.P.R. ENGINEERS LIMITED Vs. STATE OF MADHYA PRADESH
May 3, 2012
GABBUGIRI S/O KISHANGIRI Vs. GHASIRAM S/O LALJIRAM
August 14, 2012
GAFFAR KHAN Vs. STATE OF MP
March 16, 2012
GAGANDEEP Vs. ANIL KUMAR
November 6, 2012
GAJPAL SINGH RATHORE Vs. STATE OF MP
May 16, 2012
GAJRA GEARS P LIMITED Vs. LAKHABNLAL VERMA
August 9, 2012
GAJRAJ SINGH & 7 OTHERS Vs. STATE OF M P
November 21, 2012
GANDHARV SINGH Vs. STATE OF MADHYA PRADESH
February 8, 2012
GANESH B.ED., COLLEGE Vs. STATE OF M.P.
September 3, 2012
GANESH KUMAR SHARMA Vs. STATE OF MP
June 21, 2012
GANESH MINES PVT. LTD. Vs. STATE OF MADHYA PRADESH AND ANOTHER
January 19, 2012
GANESH S/O KHARAGJEET Vs. BASANTI MAHOUR
June 21, 2012
GANESH S/O KHARAGJEET Vs. BASANTI MAHOUR AND OTHERS
June 22, 2012
GANESH SINGH RAWAT Vs. STATE OF MP
June 25, 2012
GANGA MAHILA SWA SAHAYTA SAMOOH & ORS. Vs. STATE OF M.P. & ORS.
November 30, 2012
GANGA PRASAD Vs. NAND KUMAR
August 6, 2012
GANGA SINGH Vs. STATE OF MADHYA PRADESH
December 6, 2012
GANGABISHAN DWARIKADAS Vs. STATE OF M P
June 28, 2012
GANGACHARAN S/O. SHRI JIYALAL JAISWAL Vs. SHEKH ALTAF S/O. SHEKH IMAM
December 17, 2012
GANGADHAR Vs. SONABAI
July 30, 2012
GANJE ALIAS GAJRAJ Vs. STATE OF MADHYA PRADESH
October 5, 2012
GANPAT @ GANTU Vs. STATE OF M P
July 18, 2012
GANPAT @ NARAYAN Vs. RUMAL SINGH
November 6, 2012
GANPAT SAVANER AND 2 ORS. Vs. RAJENDRA
August 29, 2012
GAS AUTHORITY OF INDIA LTD (NOW CALLED GAIL (INDIA Vs. STATE OF M P & ORS
April 19, 2012
GAURAV Vs. INDORE PUBLIC SCHOOL ACHAL CHOUDHARY
August 9, 2012
GAURAV SHRIVASTAVA Vs. THE STATE OF MADHYA PRADESH
January 23, 2012
GAURI SHANKAR BEED Vs. ANAND KUMAR GOENKA
April 26, 2012
GAYA PRASAD Vs. RAM KISHAN
March 12, 2012
GAYA PRASAD LODHI Vs. STATE OF MADHYA PRADESH
September 28, 2012
GAYATRIDEVI @ KUSHUMLATA Vs. SURENDRA NATH BANDIL
June 9, 2012
GEETA BAI Vs. STATE OF M.P.
December 14, 2012
GEETA BAI AND OTHER Vs. GOVERDHANLAL
April 27, 2012
GEETA BAI PATEL Vs. THE STATE OF MADHYA PRADESH
August 22, 2012
GEETA CHOUDHARY Vs. ANAMIKA TIWARI
May 1, 2012
GEETA SAKET Vs. STATE OF MADHYA PRADESH
November 6, 2012
GEETA SHARMA Vs. STATE OF M P & OTHERS
October 19, 2012
GEETABAI W/O NANURAM GAARI, AGED 45 YEARS, OCCUPATION - LABOURER, R/O SAGORE, DISTRICT DHAR Vs. STATE OF MADHYA PRADESH THROUGH P.S. SAGORE
April 9, 2012
GENDALAL Vs. STATE OF MP
January 30, 2012
GENDALAL Vs. STATE OF M P
November 20, 2012
GENDALAL & OTHERS Vs. STATE OF MADHYA PRADESH
August 7, 2012
GENDALAL ALIAS GINDU Vs. STATE OF MADHYA PRADESH
September 6, 2012
GENDALAL RAJPUT Vs. SATPURA NARMADA KSHETRIYA GRAMIN
April 24, 2012
GENERAL MANAGER Vs. DEENDAYAL GAUD
December 13, 2012
GENERAL MANAGER NARMADA HYDROELECTRIC DEVELOPMENT CORPORATION Vs. LAKHAN LAL
January 27, 2012
GHANSHYAM Vs. STATE OF MP
February 28, 2012
GHANSHYAM Vs. STATE OF M P
November 27, 2012
GHANSHYAM Vs. THE STATE OF MADHYA PRADESH
October 4, 2012
GHANSHYAM LODHI Vs. STATE OF M.P. & ORS.
November 30, 2012
GHANSU @ GHANSHYAM Vs. STATE OF M P
February 28, 2012
GHANSYAM Vs. SATISH KUMAR GUPTAS
August 30, 2012
GHASIRAM AND OTHERS Vs. KESHARSINGH AND OTHERS
March 5, 2012
GHASIRAM SENDHOR Vs. STATE OF MADHYA PRADESH
July 13, 2012
GIJESH BEDI Vs. PRAVEEN GOYAL & ORS
October 16, 2012
GIRDHARI Vs. STATE OF MADHYA PRADESH
September 12, 2012
GIRIRAJ EDUCATIONAL SOCIETY Vs. INDORE DEVELOPMENT AUTHORITY
April 11, 2012
GIRISH KUMAR SHUKLA Vs. STATE OF M P
July 24, 2012
GIRISH SHARMA Vs. STATE OF MADHYA PRADESH
August 8, 2012
GIRISH SHARMA Vs. KAILASH CHANDRA
August 7, 2012
GIRISH SHARMA Vs. STATE OF MADHYA PRADESH
January 9, 2012
GIRISHCHAND SHARMA Vs. UNION OF INDIA
December 19, 2012
GIRJA SHANKAR SHARMA Vs. STATE OF MADHYA PRADESH
August 28, 2012
GIRRAJ Vs. STATE OF MADHYA PRADESH
February 14, 2012
GIRRAJ BANSAL Vs. OMPRAKASH AGRAWAL
February 9, 2012
GIRWAR LAL JATAM Vs. STATE OF M.P.
August 3, 2012
GLAXO SMITH KLINE PHARMACEUTICALS LTD Vs. STATE OF MADHYA PRADESH
December 5, 2012
GLS MEMORIAL EDUCATION SOCIETY BANMORE Vs. JIWAJI UNIVERSITY
October 10, 2012
GOBARILAL Vs. STATE OF M P
August 3, 2012
GODAVARIBAI Vs. EXECUTIVE ENGINEER
August 8, 2012
GODHA Vs. STATE OF M P
July 3, 2012
GOKUL PRASAD Vs. STATE LEVEL COMMITTEE
January 19, 2012
GOKUL PRASAD Vs. THE STATE LEVEL COMMITTEE & ANOTHER
October 3, 2012
GOKUL PRASAD & OTHERS Vs. STATE OF M P
August 17, 2012
GOLU @ BHAGWAN SINGH Vs. STATE OF M.P.
August 9, 2012
GOMATI BAI Vs. STATE OF M.P
October 10, 2012
GOMTI BAI Vs. STATE OF M.P.
September 27, 2012
GOPAL Vs. LALITA BAI
January 13, 2012
GOPAL Vs. STATE OF M P
July 5, 2012
GOPAL Vs. STATE OF MADHYA PRADESH
July 30, 2012
GOPAL & OTHERS Vs. STATE OF M P
January 9, 2012
GOPAL @ RAMGOPAL S/O UMRAOSINGH BALAI AND ORS Vs. STATE OF M P AND ORS
May 9, 2012
GOPAL JI SINGH Vs. STATE OF M P
September 3, 2012
GOPAL S/O BHARAT YADAV Vs. STATE OF MADHYA PRADESH
September 26, 2012
GOPAL S/O SIDDHULAL Vs. STATE OF M P
August 8, 2012
GOPAL SINGH Vs. STATE OF M P
February 29, 2012
GOPAL SINGH Vs. STATE OF M.P.
November 2, 2012
GOPAL SINGH Vs. STATE OF M P
July 10, 2012
GOPAL SINGH GURJAR Vs. STATE OF MADHYA PRADESH
December 14, 2012
GOPAL, DHOOMSINGH DESWALI Vs. STATE OF M P
May 3, 2012
GOPALDAS S/O JEEVANDAS BAIRAGI Vs. CENTRAL NARCOTICS BUREAU, JAORA, DISTRICT RATLAM
March 19, 2012
GOPALRAO JAMDAR Vs. STATE OF MADHYA PRADESH
July 26, 2012
GOPI CHAND RAJANI Vs. INDORE DEVELOPMENT AUTHORITY
July 25, 2012
GOPI NATH Vs. SHIV PRASAD
March 6, 2012
GOPIKRISHNA NEMA Vs. ASHWIN JOSHI
September 6, 2012
GORABAI Vs. MAHENDRA
November 6, 2012
GORELAL Vs. STATE OF MADHYA PRADESH
October 1, 2012
GOTHA AHIRWAR Vs. NATIONAL MINERAL DEVELOPMENT CORP LTD
June 27, 2012
GOVARDHAN DAS S/O BANAMAL Vs. ASHOK KUMAR S/O RADHIKA PRASAD
November 20, 2012
GOVIND OD. GARG Vs. THE STATE OF MADHYA PRADESH
January 2, 2012
GOVIND PRASAD Vs. STATE OF M P
August 6, 2012
GOVIND PRASAD GEETE Vs. VIDYAWATI
November 5, 2012
GOVIND PRASAD PATEL Vs. HIGH COURT OF MADHYA PRADESH AND ANOTHER
July 24, 2012
GOVIND S/O MADANLAL Vs. STATE OF M P
March 15, 2012
GOVIND S/O RAMPRASAD GADARI Vs. STATE OF M P
July 31, 2012
GOVIND SHARAN Vs. HAR GOVIND
March 27, 2012
GOVIND SING S/O BHAGWANSINGH THAKUR AND ORS Vs. STATE OF M P AND ORS
February 21, 2012
GOVIND SINGH Vs. STATE OF M P AND ANOTHER
February 2, 2012
GOVIND SINGH Vs. STATE OF MADHYA PRADESH
September 11, 2012
GOVIND SINGH Vs. M P P K V V & OTHERS
November 6, 2012
GOVIND SINGH Vs. BANSHILAL SHOBHARAM PATIDAR AND ORS
December 11, 2012
GOVIND SINGH, S/O SHRI BHAV SINGH Vs. RAMCHARAN S/O CHOTELAL
October 16, 2012
GOVINDSINGH S/O. JAGANNATHSINGH, AGED 20 YEARS, CASTE-RAJPUT, OCCUPATION-AGRICULTURE, R/O. MANDAVAD, DISTT. SHAJAPUR, Vs. STATE OF M.P. THROUGH P.S. A.J.K., DISTT. SHAJAPUR
March 28, 2012
GOVT. OF INDIA Vs. PUSHOTTAM DATT TRIPATHI
August 21, 2012
GRAM KALYAN SANSTHAN Vs. STATE OF M P
March 22, 2012
GRAM PANCHAYAT Vs. STATE OF M P
September 12, 2012
GRAM PANCHAYAT GULBADA Vs. STATE OF M P AND OTHERS
October 18, 2012
GRAM PANCHAYAT KARAILA Vs. STATE OF MP
August 1, 2012
GRAM PANCHAYAT, JHADEL Vs. STATE OF MP & ORS.
November 1, 2012
GUDDA ALIAS SUKHCHA Vs. STATE OF MADHYA PRADESH
August 8, 2012
GUDDA ALIAS SULTAN SINGH Vs. STATE OF MADHYA PRADESH
March 26, 2012
GUDDI BAI AND OTHERS Vs. GAJENDRA PRATAP SINGH AND OTHERS
May 2, 2012
GUDDI DEVI Vs. STATE OF MP
June 28, 2012
GUDDI W/O KUNJLAL ADIWASI Vs. STATE OF M.P. & OTHERS
April 3, 2012
GUDDIBAI WD/O BHUWANISHANKAR BHIL Vs. DEVKISHAN S/O VERDAJI GAYRI
July 10, 2012
GUDDU @ CHAIN SINGH S/O KALU @ KALIA RAJPUT Vs. STATE OF M P
March 19, 2012
GUDDU @ PURSHOTTAM Vs. STATE OF MADHYA PRADESH
May 8, 2012
GUDDU ALIAS KHEMRAJ NAGPURE Vs. STATE OF M P & OTHERS
March 5, 2012
GUDDU ALIAS SAMEER Vs. STATE OF MADHYA PRADESH
June 26, 2012
GUJAR SAMAJ Vs. KAILASHCHANDRA
August 13, 2012
GULAB SINGH Vs. STATE OF M P
February 2, 2012
GULAM JILANI Vs. FATIMABAI
April 11, 2012
GULFAM KHAN Vs. STATION HOUSE OFFICER
September 21, 2012
GULSHAN Vs. STATE OF MP
October 9, 2012
GUMAN SINGH DAMOR Vs. STATE OF MADHYA PRADESH & ANR.
February 17, 2012
GUNMALA SHANTI FOUNDATION TRUST Vs. V S NIRANJAN
July 5, 2012
GUPTESHWAR GRIH NIRMAN SAHKARI SANSTHA, GWALIOR Vs. VAN MANDAL ADHIKARI AND ANOTHER
August 21, 2012
GURDEEP KAUR Vs. VIMAL JEET KAUR
September 14, 2012
GURUDAYAL Vs. ANANT KUMAR
January 19, 2012
GURUKRIPA LOGISTIC Vs. STATE OF M P AND OTHERS
April 17, 2012
GURUNANAK PRATHMIK UPBHOKTA BHANDAR Vs. STATE OF M P
February 1, 2012
GURUNANAK TIMBER MART Vs. ANIL KUMAR GULATEE
May 14, 2012
GWALIOR SUGAR CO. LTD. Vs. AJEET IMPEX PVT. LTD.
August 14, 2012
GWALIOR VYAPAR MELA PRADHIKARAN Vs. STATE OF MP
October 29, 2012
GYAN BAI SHARMA Vs. THE STATE OF MADHYA PRADESH
September 10, 2012
GYAN CHAND JAIN Vs. STATE OF M.P. AND OTHERS
February 7, 2012
GYAN SINGH Vs. AMAR SINGH
March 12, 2012
GYANE @ GYANESHWAR AND OTHERS Vs. STATE OF MADHYA PRADESH
July 24, 2012
GYANENDRA PANDEY Vs. STATE OF M P
November 6, 2012
GYANI PRASAD DUBEY Vs. STATE OF MP AND OTHERS
September 5, 2012
GYANI VRIDH JAAN SEVA KENDRA Vs. STATE OF M P & OTHERS
April 26, 2012
GYANMATI BASORE Vs. STATE OF M P
September 4, 2012
H M CHATURVEDI Vs. M P ELECTRICITY BOARD
October 9, 2012
H P SINGH Vs. STATE OF M P
November 6, 2012
HAAKIN SINGH YADAV Vs. STATE OF M.P., VAN MANDAL ADHIKARI, MORENA
April 2, 2012
HABIB Vs. WESTERN COALFIELD LTD AND OTHERS
November 27, 2012
HABIB KHAN AND ANR Vs. LEGAL REPRESENTATIVES OF NIYAZ AND ORS
August 16, 2012
HAIDER MUNDA Vs. STATE OF MADHYA PRADESH
March 15, 2012
HAJI ABDUL RAJJAK Vs. STATE OF M P
September 21, 2012
HAJI SAYYAD Vs. STATE OF M P
June 28, 2012
HAKIM SINGH Vs. SHOUKAT ALI
May 9, 2012
HAKKA Vs. PAPPU
March 1, 2012
HALKE Vs. STATE OF MADHYA PRADESH
September 27, 2012
HALKI BAI & ORS. Vs. STATE OF M.P. & ORS.
November 23, 2012
HALUKA S/O SHRI DONGERSAY Vs. STATE OF M.P. AND OTHERS
February 13, 2012
HAMEED BEGAM Vs. POORAN CHAND JAIN
December 17, 2012
HAMEED MOHAMMAD Vs. STATE OF M P
August 16, 2012
HAMEEDA BEGUM Vs. INDER KUMAR JAIN
October 17, 2012
HANNA @ HARNARAYAN AND ANOTHER Vs. STATE OF M P
July 5, 2012
HANNA @ HARNARAYAN Vs. STATE OF MADHYA PRADESH
July 5, 2012
HANSRAJ SINGH Vs. STATE OF M P
November 29, 2012
HANUMANT SINGH Vs. STATE OF MP
March 13, 2012
HANUMAT SINGH RAGHUVANSHI Vs. STATE OF MP
February 2, 2012
HAQUIM UDDIN BOHRA Vs. PRAMOD KUMAR JAIN
August 9, 2012
HARBANS KUMARI W/O LATE SHRI DEVRAJ Vs. STATE OF MADHYA PRADESH THROUGH PRINCIPAL SECRETARY, WATER RESOURCES
September 20, 2012
HARCHHAT BAI Vs. STATE OF MADHYA PRADESH
September 12, 2012
HARGOVIND Vs. SAGUN BAI
July 10, 2012
HARGOVIND Vs. SAGUN BAI AND OTHERS
July 3, 2012
HARI BAI MEHRA Vs. CHAIN SINGH DIGPAL
September 4, 2012
HARI PRAKASH SHIVHARE Vs. PRAMOD SHIVHARE
May 3, 2012
HARI SINGH Vs. STATE OF MADHYA PRADESH
April 30, 2012
HARI SINGH GAUR Vs. B D MISHRA
May 3, 2012
HARI SINGH S/O GANGARAM AGRICULTURIST, R/O VILLAGE ARNIYA TEHSIL BIAORA, DISTRICT RAJGARH (BIAORA) Vs. STATE THROUGH PS BIAORA DISTRICT RAJGARH (BIAORA)
August 28, 2012
HARIBABU SHARMA Vs. STATE OF MADHYA PRADESH
June 28, 2012
HARIBABU SHARMA Vs. STATE OF MADHYA PRADESH
June 22, 2012
HARICHARANLAL POORANLAL Vs. KRISHI UPAZ MANDI SAMITI
October 8, 2012
HARIDAS Vs. EXECUTIVE ENGINEER M.P.
September 14, 2012
HARIKRISHNA Vs. STATE OF MADHYA PRADESH
July 26, 2012
HARILAL S/O BHARULALJI AND OTHERS Vs. RAJENDRA S/O CHIRONJILALJI AND OTHERS
March 15, 2012
HARIOM GURJAR Vs. STATE OF M.P.
September 18, 2012
HARIPRASAD Vs. BAPU LAL
September 4, 2012
HARIPRASAD MISHRA Vs. DISTRICT MAGISTRATE
January 27, 2012
HARIRAM Vs. STATE OF M P
December 12, 2012
HARIRAM (DEAD) THROUGH L.RS. SMT. PREMABAI AND OTHERS Vs. UMADEVI AND OTHERS
November 5, 2012
HARIRAM JATAV Vs. STATE OF M P
January 12, 2012
HARIRAM RAIKWAR Vs. STATE OF MADHYA PRADESH
August 21, 2012
HARIRAM SONEJA Vs. NISHANT SHAHU
June 19, 2012
HARISH KORI Vs. RAJU K. RAJVARDHAN
December 7, 2012
HARISH KUMAR Vs. STATE OF MP
May 8, 2012
HARISH RIJHWANI Vs. DY REGISTRAR
August 13, 2012
HARISHANKAR Vs. STATE OF M P
May 1, 2012
HARISHANKAR SAXENA Vs. STATE OF M P
January 11, 2012
HARISHARAN Vs. THE STATE OF MADHYA PRADESH
August 14, 2012
HARISINGH Vs. STATE OF MADHYA PRADESH
November 21, 2012
HARJAS RAI MAKHIJA Vs. PUSHPARANI JAIN AND ANOTHER
April 3, 2012
HARLAL Vs. STATE OF MADHYA PRADESH
April 12, 2012
HARNAM SINGH Vs. STATE OF MADHYA PRADESH
August 31, 2012
HARPREET RUPRAH Vs. AJAY TAMRAKAR
July 16, 2012
HARVEER SINGH Vs. VIDYA SHANKAR VAJPAYEE
September 24, 2012
HARVIND SINGH Vs. STATE OF MADHYA PRADESH
October 4, 2012
HARVINDER KAUR Vs. HINDUSTAN PETROLEUM CORPORATION LTD
July 23, 2012
HASAN KABIR AND ORS Vs. ARCHDIOCESE OF BHOPAL AND OTHERS
July 31, 2012
HASAN MOHAMMED Vs. STATE OF MADHYA PRADESH
July 19, 2012
HASMUKH S/O JADAVJI JAIN Vs. STATE OF M P
March 27, 2012
HASTIMAL S/O SUJANMAL JAIN Vs. SOHANSINGH S/O BAPUSINGH RAJPUT
March 5, 2012
HATANATH AND OTHERS Vs. MUKESH DHAKAD AND OTHERS
December 19, 2012
HEERIBAI WD/O RAMSINGH AND OTHERS Vs. KAMLA BAI WD/O BHUWANJI
April 27, 2012
HEERU @ AASHISH PANDEY Vs. STATE OF MADHYA PRADESH
December 21, 2012
HEG LIMITED Vs. STATE ELECTRICITY BOARD
April 30, 2012
HEMANT KHARE Vs. STATE OF M P
March 16, 2012
HEMANT SINGH Vs. VIJAY
November 6, 2012
HEMRAJ YADAV Vs. STATE OF M.P.
September 11, 2012
HIMALAYA SWA SAHAYATA SAMOOH Vs. STATE OF MP AND OTHERS
September 7, 2012
HIMANSHU SHARMA Vs. MANJULA SHARMA & OTHERS
August 14, 2012
HIMCON ENGINEERS (I) PVT LTD Vs. GWALIOR DEVELOPMENT AUTHORITY & ANOTHER
April 17, 2012
HINDURA @ HINDU S/O PUNJA BHANBHAR BHIL Vs. STATE OF M P
July 31, 2012
HINDUSTAN ELECTRO GRAPHITE LTD.,MANDIDEEP Vs. MEMBER JUDGE INDUSTRIAL COURT OF M P
September 21, 2012
HIRALAL Vs. STATE OF MADHYA PRADESH
July 31, 2012
HIRALAL Vs. HARI SINGH
September 27, 2012
HITENDRA KUMAR S/O SHRI MOHANLAL AND ORS Vs. STATE OF M P AND OTHERS
July 24, 2012
HITENDRASINGH Vs. STATE OF MP
June 19, 2012
HITKARINI COLLEGE OF ENGINEERING & TECHNOLOGY, JABALPUR Vs. STATE OF M.P. & OTHERS
September 18, 2012
HOLANBAI Vs. STATE OF MADHYA PRADESH
September 11, 2012
HORIL PRASAD & OTHERS Vs. STATE OF MADHYA PRADESH
September 14, 2012
HOTAM SINGH Vs. STATE OF M.P.
September 13, 2012
HOTLINE TELETUBE AND COMPONENTS LTD. Vs. COMMISSIONER
August 21, 2012
HUKUM S/O SARDAR Vs. STATE OF MADHYA PRADESH
August 3, 2012
HUKUM SINGH Vs. STATE OF M.P. & ORS.
November 30, 2012
HUKUMCHAND JUTE AND INDUSTRIES Vs. STATE OF M P
February 29, 2012
HUSSAIN S/O ISMAIL Vs. STATE OF MADHYA PRADESH
August 6, 2012
IBRAHIM KHAN Vs. STATE OF MADHYA PRADESH
May 7, 2012
IBRAHIM S/O MOHAMMED KHAN (DEAD) THROUGH LRS SALIM S/O IBRAHIM (DEAD) THROUGH LRS SMT. MANA BEE W/O SALIM KHAN & OTHERS Vs. STATE OF M.P. THROUGH COLLECTOR
March 7, 2012
IDEA CELLULAR LIMITED Vs. COMMISSIONER OF INCOME TAX
July 13, 2012
IDEAL CARPETS LTD Vs. UNION OF INDIA
May 10, 2012
IFCI LTD Vs. CHAIRMAN & ANOTHER
April 26, 2012
IFFCO TOKIO GENERAL INS. CO LTD Vs. SUNITA
July 3, 2012
IKLAKH KHAN Vs. STATE OF MADHYA PRADESH
July 16, 2012
ILLUME ­ TECH SOLUTIONS & SERVICES Vs. NETLINK SOFTWARE GROUP PRIVATE LIMITED
September 7, 2012
IMRAN KHAN Vs. STATE OF MP
November 6, 2012
IMRAT SINGH Vs. STATE OF MADHYA PRADESH
May 8, 2012
IMRAT SINGH GOKAL DHANAK AND ORS Vs. STATE OF M P
May 8, 2012
IN RE Vs. JITENDRA
December 11, 2012
IN RE Vs. STATE
July 12, 2012
IN REFERANCE(RECEIVED FRO III ASJ(FAST TRACK COURT) NARSINGHPUR Vs. RAHUL RAJAK
July 25, 2012
IN REFERENCE Vs. DILIP
August 28, 2012
IN REFERENCE Vs. VINOD
August 7, 2012
IN REFERENCE RECEIVED FROM III ADDL SESSIONS JUDGE SATNA Vs. GUDDA ALIAS DWARIKENDRA
January 16, 2012
IN THE MATTER OF ANU TRADING PRIVATE LIMITED Vs. STATE
May 16, 2012
IN THE MATTER OF SCH OF AMALGAMATION OF BHASKAR MU Vs. STATE
May 2, 2012
IN THE MATTER OF SIDDHI VINAYAKA EDUCATIONAL ACADEMY (PVT.) LIMITED Vs. REGISTRAR OF COMPANIES
September 11, 2012
IN THE MATTER OF VIGIS SEARCH AND SUPPORT P LTD Vs. REGISTRAR OF COMPANIES
October 8, 2012
INDAR SINGH Vs. STATE OF M P
March 19, 2012
INDAR SINGH Vs. STATE OF M P
September 26, 2012
INDER SINGH Vs. PRINCIPAL SECRETARY STATE OF MP
June 25, 2012
INDERPRAKASH BHARGAVA Vs. STATE OF M P
January 17, 2012
INDERSINGH Vs. STATE OF M P
August 6, 2012
INDIAN INSTITUTE OF FOREST MANAGEMENT Vs. R JAISWAL
March 15, 2012
INDIAN OIL CORPORATION LTD Vs. SWANTIKA
February 15, 2012
INDIRA PRIYADARSHINI Vs. STATE
April 19, 2012
INDRA RAJ POCHATE Vs. STATE OF MP AND OTHERS
January 2, 2012
INDRAJEET Vs. STATE OF MADHYA PRADESH
October 9, 2012
INDRAJEET SINGH Vs. STATE OF MP
September 7, 2012
INDRAKALI Vs. SITRANIYA DEVI
September 11, 2012
INSAF S/O IMAMUDDIN MUSALMAN AND ORS Vs. STATE OF M P
January 19, 2012
INSAF S/O IMAMUDDIN MUSALMAN, AGE 24 YEARS, Vs. STATE OF MADHYA PRADESH THROUGH P.S. BHAURASA, DISTRICT DEWAS
January 19, 2012
INSTITUTE OF ALLIED SCIENCE AND COMPUTER APPLICATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
September 5, 2012
IQBAL Vs. STATE OF MADHYA PRADESH
October 11, 2012
ISEM SINGH MORYA Vs. M P HASTASHILP VIKAS NIGAM LTD
March 6, 2012
ISHWAR Vs. STATE OF MADHYA PRADESH
November 6, 2012
ISHWARLAL DUBEY Vs. STATE OF MADHYA PRADESH
January 24, 2012
ISMILE SHEIK Vs. NAKUL CHOUHAN
February 19, 2012
ISRAK KHAN @ ISRAR Vs. STATE OF MADHYA PRADESH
November 6, 2012
ITC LIMITED Vs. STATE OF MADHYA PRADESH
December 5, 2012
J M SHUKLA Vs. STATE OF M P
September 4, 2012
J P GUPTA Vs. EVEREADY INDUSTRIES INDIA LTD
November 27, 2012
J.M. SHUKLA Vs. THE STATE OF M.P. AND OTHERS
September 5, 2012
JABALPUR DEVELOPMENT AUTHORITY Vs. SMT. PRIYAMVADA SINHA AND ANOTHER
November 27, 2012
JAFAR KHAN Vs. HASAN KHAN
January 18, 2012
JAGADAMBA PRASAD Vs. STATE OF MADHYA PRADESH
September 5, 2012
JAGAN S/O BHERU Vs. STATE OF MADHYA PRADESH
October 16, 2012
JAGAN SHUKLA Vs. UNION OF INDIA
August 16, 2012
JAGANNATH CHAUDHARY Vs. STATE OF M P
September 3, 2012
JAGANNATH PRAJAPATI Vs. STATE OF MADHYA PRADESH
February 28, 2012
JAGANNATH PRAJAPATI AND OTHERS Vs. STATE OF M P
February 28, 2012
JAGANNATH S/O GOVIND Vs. STATE OF MADHYA PRADESH
August 22, 2012
JAGANNATH SINGH Vs. STATE OF MP
October 8, 2012
JAGAT SINGH Vs. STATE OF MADHYA PRADESH
July 31, 2012
JAGAT SINGH Vs. STATE OF M P
July 31, 2012
JAGDEESH PRASAD GUPTA Vs. MADAN LAL
October 12, 2012
JAGDISH Vs. THE STATE OF MADHYA PRADESH
September 7, 2012
JAGDISH Vs. ABDUL SHAKIL
July 13, 2012
JAGDISH Vs. STATE OF M P
June 29, 2012
JAGDISH Vs. JITENDRA SINGH
November 6, 2012
JAGDISH BANSOD Vs. STATE OF M.P. AND ORS.
December 19, 2012
JAGDISH CHANDRA AND ORS Vs. STATE OF M P
May 18, 2012
JAGDISH CHANDRA S/O KALIDEEN Vs. UNION OF INDIA, THROUGH GENERAL MANAGER
October 5, 2012
JAGDISH CHANDRA S/O SHANKARLAL AND OTHERS Vs. STATE OF M.P. AND OTHERS
April 11, 2012
JAGDISH KAPOOR Vs. DILIP ALIAS BANTI NAGORI
February 16, 2012
JAGDISH MINDA S/O SHIVLAL MINDA Vs. STATE OF MADHYA PRADESH
October 29, 2012
JAGDISH PAL Vs. STATE & ORS.
September 4, 2012
JAGDISH PRASAD DANDOTIYA Vs. STATE OF MADHYA PRADESH & ORS.
February 23, 2012
JAGDISH S/O DATARAM Vs. STATE OF M P
February 2, 2012
JAGDISH S/O MANGILAL Vs. STATE OF MADHYA PRADESH
August 3, 2012
JAGDISH S/O NAGGAJ Vs. STATE OF MADHYA PRADESH
July 12, 2012
JAGDISH S/O RAMLAL Vs. STATE OF MADHYA PRADESH
November 20, 2012
JAGDISH S/O SHANKAR RAJPUT Vs. CHELNABAI W/O RAMESHWAR VERMA & OTHERS
February 3, 2012
JAGDISH SINGH Vs. MOHANLAL AGRAWAL
March 6, 2012
JAGDISH SINGH SIKARWAR Vs. STATE OF M P
July 13, 2012
JAGESHWAR PRASAD RAIDAS Vs. M P STATE ELECTRICITY BOARD
February 27, 2012
JAGJEET SINGH Vs. STATE OF M P
February 6, 2012
JAGJEET SINGH ALIAS JAGDISH SINGH Vs. RAMESH KUMAR SASWANI
September 12, 2012
JAGNARAYAN PRASAD SHAH Vs. N.T.P.C. LTD
October 9, 2012
JAGRAM JHARIYA Vs. STATE OF MADHYA PRADESH
February 29, 2012
JAGRAM SINGH S/O PREETAM SINGH AND ORS Vs. STATE OF M P
July 12, 2012
JAGTENDRA PRASAD Vs. VIVEK SHARMA
September 5, 2012
JAI HIND ALIAS JAIHINDER Vs. STATE OF MADHYA PRADESH
November 26, 2012
JAI KARAN SINGH Vs. STATE OF M P
July 13, 2012
JAI SINGH Vs. STATE OF MADHYA PRADESH
May 2, 2012
JAI SINGH Vs. STATE OF M P
March 1, 2012
JAIKISHAN DAS Vs. RAMBABU AGRAWAL
June 19, 2012
JAILAL Vs. STATE OF MADHYA PRADESH
October 8, 2012
JAIN MAHILA UDYOG MANDIR Vs. ASSISTANT REGIONAL PROVIDENT COMMISSIONER
November 6, 2012
JAIN TEERTHANKAR EDUCATION SOCIETY AND 3 OTHERS Vs. STATE BANK OF INDIA, INDORE
September 25, 2012
JAINUDDIN S/O MOHD. HUSSAIN BOHRA AND OTHERS Vs. AJIT SINGH S/O DAULAT SINGH CHAUDHARY AND OTHERS
March 30, 2012
JAIPRAKASH ASSOCIATES LIMITED Vs. STATE OF MADHYA PRADESH
February 7, 2012
JAIWANT SINGH Vs. THE STATE OF MADHYA PRADESH
August 31, 2012
JAKIR KHAN Vs. STATE OF MADHYA PRADESH
February 28, 2012
JALAM Vs. STATE OF MADHYA PRADESH
August 21, 2012
JAMIL AHMAD ANSARI AND ANOTHER Vs. BARHMANAND TRIVEDI AND ANOTHER
November 30, 2012
JAMNA BAI Vs. LOTAN SINGH
January 31, 2012
JAMNA EDVI Vs. RAJENDRA PRASAD JI
December 12, 2012
JAMNA PRASAD GUPTA Vs. UNION OF INDIA
January 4, 2012
JAMNADAS S/O PITAMBARDAS RAMCHANDANI Vs. STATE OF MADHYA PRADESH
August 23, 2012
JAMUNA PRASAD SARASWAT Vs. SCINDIA DEVSTHAN TRUST
September 11, 2012
JANHIT Vs. STATE OF MADHYA PRADESH
March 22, 2012
JANI BAI Vs. RAMKRISHNA
May 2, 2012
JANKI PRASAD TIWARI Vs. STATE
August 16, 2012
JAQIR @ JAVED Vs. STATE OF M P
September 6, 2012
JARDAR ALIAS JORDAR Vs. STATE OF M P
August 6, 2012
JASHWANT SINGH Vs. STATE OF M P AND OTHERS
April 20, 2012
JASWANT AND ANOTHER Vs. GENDALAL
May 14, 2012
JASWANT SINGH Vs. STATE OF M P
July 24, 2012
JAWAHARLAL Vs. STATE OF M P
July 4, 2012
JAWAHARLAL MISHRA Vs. STATE OF M P & OTHERS
October 4, 2012
JAWAHARLAL S/O RAMKRIPAL Vs. STATE OF MADHYA PRADESH
November 6, 2012
JAY KUMAR Vs. STATE OF MADHYA PRADESH
October 19, 2012
JAY KUMAR LOHANI Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
March 21, 2012
JAYANT KUMAR Vs. VASANTI DEVI
January 4, 2012
JAYESH S/O PRADEEP WATH Vs. STATE OF M P AND TWO OTHERS
April 9, 2012
JEETU Vs. STATE OF MP
June 25, 2012
JEEVAN LAL Vs. THE STATE OF MADHYA PRADESH
August 22, 2012
JEEVAN LAL S/O BHAGWAN LAL Vs. STATE OF M P
May 11, 2012
JEEVAN SINGH Vs. STATE OF M P
February 25, 2012
JETRAM & ORS Vs. STATE OF M P
June 20, 2012
JETU STEELS Vs. DEPUTY COMMISSIONER
May 10, 2012
JHALLU Vs. STATE OF M P
October 19, 2012
JHAM SINGH PAWAR Vs. STATE OF MADHYA PRADESH
September 4, 2012
JHANABAI Vs. TARKESHWAR
July 17, 2012
JHUNJU AHIRWAR Vs. KALLU SINGH
September 4, 2012
JILA SAHKARI KENDRIYA BANK MARYADIT, GWALIOR Vs. APPEALIYA PRADHIKARI, UPADAN
December 3, 2012
JITENDRA GAUR Vs. STATE OF M.P.
August 1, 2012
JITENDRA S/O SHRI RAJENDRA KUMAR Vs. UNION OF INDIA
November 8, 2012
JITENDRA SINGH Vs. STATE OF MP & OTHERS
October 8, 2012
JITENDRA SINGH Vs. RAMBABU
May 8, 2012
JITENDRA SINGH CHAUHAN Vs. STATE OF M P AND OTHERS
April 26, 2012
JITENDRA SONI Vs. STATE OF MADHYA PRADESH
September 27, 2012
JITTU AND OTHERS Vs. STATE OF M P
April 18, 2012
JITU PRASAD Vs. INDUSTRIAL DEVELOPMENT BANK
December 6, 2012
JIWAN S/O SUKHNANDAN Vs. STATE OF M P
May 9, 2012
JOGENDRA SINGH & OTHERS Vs. STATE
August 21, 2012
JOHNS SENIOR SECONDARY Vs. UNION OF INDIA
May 15, 2012
JOINT VENTURE OF ENVIO PURE AQUA SYSTEMS P LTD Vs. MUNICIPAL CORPORATION
December 4, 2012
JOY EDWIN Vs. M/S BHATIA INTERNATIONAL LIMITED AND ANOTHER
March 26, 2012
JUBER S/O SHAMSHUDDIN Vs. STATE OF MADHYA PRADESH
August 1, 2012
JUJHAR SINGH Vs. STATE OF M P
January 9, 2012
JUMMAN ALIAS JAVED Vs. STATE OF MADHYA PRADESH
September 3, 2012
JUNIOR ENGINEER Vs. KISHANLAL
July 24, 2012
JYOTI SIGH RARHORE Vs. RANI DURGAWATI VISHWAVIDYALAYA
May 1, 2012
JYOTI YADAV Vs. SATISH YADAV
October 1, 2012
K C BHARGAVA Vs. STATE OF M P
July 17, 2012
K L SHRIVASTAVA Vs. STATE OF M P
July 3, 2012
K S OILS LIMITED, JIWAJI GANJ, MORENA Vs. STATE OF M P AND OTHERS
December 20, 2012
K.C. VASHISHT Vs. STATE
September 4, 2012
K.K. ARYA Vs. M.P. MADHYA KSHETRA VIDYUT VITRAN
December 19, 2012
K.N. MATHUR S/O LATE D.N. MATHUR Vs. FIRM RAJENDRA KUMAR GYANMAL
October 11, 2012
K.S. HOMEOPATHIC MEDICAL COLLEGE Vs. UNION OF INDIA
September 4, 2012
KABUL SINGH Vs. STATE OF M P
July 6, 2012
KACHARIA Vs. WESTERN COAL FIELDS
June 29, 2012
KAILASH Vs. STATE THROUGH PS HIRANAGAR INDORE
November 19, 2012
KAILASH Vs. STATE OF M P
May 7, 2012
KAILASH Vs. STATE OF MP
May 8, 2012
KAILASH Vs. STATE OF MP
November 20, 2012
KAILASH CHANDRA GOYAL Vs. M P STATE AGRICULTURE MARKETING BOARD AND OTHERS
March 12, 2012
KAILASH NARAIN GARG Vs. STATE OF M P
August 13, 2012
KAILASH NARAYAN Vs. STATE OF M.P. & OTHERS
April 4, 2012
KAILASH NARAYAN SHARMA Vs. STATE OF M P
November 2, 2012
KAILASH PRASAD VERMA AND ORS. Vs. THE STATE OF MADHYA PRADESH
June 20, 2012
KAILASH S/O ATMARAM Vs. STATE OF M P
April 3, 2012
KAILASH S/O BAPOOJI Vs. STATE OF M P
March 27, 2012
KAILASH S/O KANHAIYALAL Vs. CHATARSINGH S/O RAMRATAN
August 9, 2012
KAILASHNARAYAN DUBEY Vs. STATE OF MP
February 28, 2012
KAJAL Vs. BALRAM
July 31, 2012
KAJAL VASHISTH Vs. STATE OF MADHYA PRADESH
October 5, 2012
KALA BAI JAISWAL Vs. DISTRICT COLECTOR JHABUA
August 28, 2012
KALA BAI W/O SAJJAN & ANOTHER Vs. ABDUL GAFOOR S/O ABDUL RASHID
February 28, 2012
KALA DEVI @ KAMLA DEVI Vs. STATE OF M P
January 27, 2012
KALA SINGH Vs. GOVERNMENT OF INDIA
July 18, 2012
KALABAI Vs. RASHID KHAN
June 21, 2012
KALABAI JAISWAL Vs. DISTRICT COLLECTOR, DHAR
November 6, 2012
KALABAI W/O JEEVANLAL Vs. RAKESH S/O JEEVANLAL KARIJ
August 28, 2012
KALAWATI Vs. MOHINI DEVI
July 6, 2012
KALAWATI AND OTHERS Vs. RAJESH AND OTHERS
July 20, 2012
KALLU Vs. STATE OF MADHYA PRADESH
October 4, 2012
KALLU Vs. STATE OF MP
January 30, 2012
KALLU @ RAJKUMAR & ORS. Vs. STATE OF M.P.
October 16, 2012
KALLU ALIAS DHARMENDRA RAWAT Vs. STATE OF M P
October 5, 2012
KALLU ALIAS DHARMENDRA SINGH Vs. STATE OF M P
August 6, 2012
KALLU ALIAS DONGER SINGH Vs. STATE OF M P
June 27, 2012
KALLU BARAR Vs. STATE OF M P
September 14, 2012
KALLU SINGH Vs. STATE OF M P
February 14, 2012
KALLUBAI Vs. STATE OF M P
July 18, 2012
KALPANA DEVI Vs. STATE OF MP
June 19, 2012
KALPANA RAIKWAR Vs. NARMADA PRASAD RAIKWAR
November 20, 2012
KALU S/O MANGILAL Vs. STATE OF MADHYA PRADESH
August 7, 2012
KALU S/O MANGILAL Vs. STATE OF M P
August 7, 2012
KALUA Vs. STATE OF MADHYA PRADESH
December 12, 2012
KALURAM Vs. GHURALAL
July 13, 2012
KALURAM @ KALLU Vs. STATE OF MADHYA PRADESH
June 21, 2012
KALUSINGH Vs. STATE OF M P
February 3, 2012
KALYAN SINGH Vs. STATE OF MADHYA PRADESH
August 8, 2012
KALYAN SINGH GURJAR Vs. STATE OF M.P.
August 3, 2012
KALYANDAS KHANDELWAL Vs. STATE OF M.P. & OTHERS
November 6, 2012
KALYANSINGH Vs. STATE OF M.P.
August 29, 2012
KAMAL Vs. STATE OF MP
February 24, 2012
KAMAL DAS Vs. BADRILAL
March 28, 2012
KAMAL KANJAR Vs. STATE OF MADHYA PRADESH
November 6, 2012
KAMAL NAYAN SINGH Vs. STATE OF M P
August 6, 2012
KAMAL SINGH Vs. STATE OF M.P.
December 11, 2012
KAMAL SINGH Vs. STATE BANK OF INDORE
July 31, 2012
KAMAL SINGH Vs. STATE OF MADHYA PRADESH
May 8, 2012
KAMAL SINGH S/O SURAJSINGH THAKUR Vs. BABULAL
August 13, 2012
KAMALDAS S/O BADRIDAS BAIRAGI Vs. BADRILAL S/O GOPALJI AND OTHERS
March 28, 2012
KAMLA BAI WD/O TOLARAM BAIRAGI AND OTHERS Vs. SAMKPATBAI WD/O MOTIDAS BAIRAGI AND OTHERS
May 9, 2012
KAMLA DEVI Vs. BANK OF BARODA
August 1, 2012
KAMLA DEVI Vs. SIYARAM DHAKAD
April 9, 2012
KAMLA PRASAD CHAURASIA Vs. STATE OF M.P. & ORS.
August 8, 2012
KAMLAKAR DESHPANDEY Vs. INDORE DEVELOPMENT AUTHORITY
September 18, 2012
KAMLAPATI DWIVEDI Vs. UNION OF INDIA
October 8, 2012
KAMLENDRA SINGH @ PAPPU SINGH Vs. STATE OF MADHYA PRADESH
July 17, 2012
KAMLESH Vs. THE STATE OF MADHYA PRADESH
September 20, 2012
KAMLESH Vs. BHAGWANDAS AND OTHERS
May 2, 2012
KAMLESH KUMAR ROHITASH Vs. STATE OF MADHYA PRADESH
May 9, 2012
KAMLESH NUT Vs. COMMISSIONER
September 6, 2012
KAMLESH PRASAD Vs. HIGH COURT OF MP
September 27, 2012
KAMLESH S/O PANNALAL JAIN AND ORS Vs. STATE OF M P AND ORS
September 24, 2012
KAMLESH S/O. PANNALAL JAIN Vs. STATE OF M.P.
September 24, 2012
KAMMU @ KAMLESH Vs. STATE OF MADHYA PRADESH
June 26, 2012
KAMRUNISHA Vs. UNION OF INDIA
January 5, 2012
KAMTA PRASAD GUJAR Vs. THE STATE OF MADHYA PRADESH
October 1, 2012
KANAHIYA Vs. STATE OF M P
July 10, 2012
KANAKLATA Vs. UNION OF INDIA
April 3, 2012
KANCHHEDILAL KORI Vs. STATE OF MADHYA PRADESH
March 6, 2012
KANHAIYALAL Vs. PRIYAMBADA MISHRA
July 9, 2012
KANHAIYALAL CHODHARY Vs. STATE OF M P
August 6, 2012
KANHAIYALAL S/O GOPILAL Vs. SHANKERLAL S/O MAHANT TULSIDASJI
January 18, 2012
KANHIYALAL Vs. THE STATE OF MADHYA PRADESH
September 4, 2012
KANTA BAI Vs. NANDRAM
December 5, 2012
KANTI LAL SAHU Vs. STATE OF MP
October 10, 2012
KANTILAL BHURIA Vs. SANJAY SARVARIA
April 18, 2012
KAPIL PATEL Vs. DINESH
November 6, 2012
KAR SALAHAKAR SANGH Vs. STATE OF M.P.
December 21, 2012
KAR SALAHKAR KALYAN SAMITI Vs. MUNICPAL CORPORATION GWALIOR
April 9, 2012
KARAN SINGH Vs. STATE OF M P
October 11, 2012
KARAN SINGH Vs. STATE OF MADHYA PRADESH
July 13, 2012
KARANSINGH Vs. STATE OF MADHYA PRADESH
July 6, 2012
KARANSINGH Vs. STATE OF M P
July 5, 2012
KARANSINGH S/O GULABSINGH RAJPUT Vs. STATE OF M P
March 19, 2012
KASAM Vs. STATE OF MP
June 20, 2012
KASAM Vs. STATE OF M P
June 20, 2012
KASHI BAI Vs. STATE OF M P
April 3, 2012
KASHI BAI W/O DARPAN KUMAR Vs. DARPAN KUMAR S/O PILANTU KUMAR & 2 OTHERS
August 23, 2012
KASHI PRASAD DUBEY Vs. STATE OF M P AND OTHERS
August 14, 2012
KASHINATH Vs. BAJIRAO
October 3, 2012
KASHIRAM Vs. MITTHULAL
September 5, 2012
KASHIRAM S/O PHATTUJI RATHORE Vs. MITTHULAL
September 4, 2012
KASHMIR JAT Vs. STATE OF MADHYA PRADESH
October 19, 2012
KASHMIR JAT Vs. STATE OF MADHYA PRADESH
October 14, 2012
KASTURI BAI Vs. UNION OF INDIA
July 2, 2012
KASTURI SEN, W/O RAMSAJIVAN SEN Vs. RAM SAJIVAN S/O SHRI GARIBDAS SEN
October 5, 2012
KASTURI SEN, W/O RAMSAJIVAN SEN AND ORS Vs. RAM SAJIVAN S/O GARIBDAS SEN AND ORS
October 5, 2012
KAUSHALYABAI Vs. THE STATE OF MADHYA PRADESH
September 6, 2012
KAWALJIT SINGH GILL Vs. STATE OF MADHYA PRADESH, THROUGH POLICE STATION INDERGANJ, DISTRICT GWALIOR
February 23, 2012
KAYAMUDDIN S/O ALLAUDDIN MANSURI Vs. STATE OF M P AND ANOTHER
July 24, 2012
KC BAGHSAWAR Vs. STATE OF MADHYA PRADESH
January 23, 2012
KECHIYA @ HEMTA S/O KHEMA BHILALA Vs. STATE OF M P
May 7, 2012
KEDAR Vs. STATE OF MADHYA PRADESH
December 4, 2012
KEDAR SINGH Vs. STATE OF M.P. & OTHERS
March 20, 2012
KEDAR SINGH GAUD Vs. STATE OF M P AND OTHERS
February 13, 2012
KEERAT PRASAD, S/O AYODHYA PRASAD Vs. NARAYAN PRASAD, S/O AYODHYA PRASAD
November 19, 2012
KEERAT PRASAD, S/O AYODHYA PRASAD Vs. NARAYAN PRASAD S/O AYODHYA PRASAD
November 19, 2012
KEHAR SINGH Vs. DURJAN SINGH GOND
July 16, 2012
KERSINGH @ KEMSINGH S/O TUKDIYA BHEEL Vs. STATE OF M P
March 15, 2012
KESH KUMAR Vs. RAJU RAJKUMAR
May 9, 2012
KESHAR BAI W/O RAMLAL AND OTHERS Vs. STATE OF M P
February 28, 2012
KESHARI PRASAD Vs. SUB-DIVISIONAL OFFICER
December 14, 2012
KESHAV DUBEY Vs. CHANDRAMOHAN AGNIHOTRI
May 9, 2012
KESHAV PRASAD NAMDEV Vs. THE STATE OF MADHYA PRADESH
August 22, 2012
KESHAV SINGH Vs. STATE OF M P AND OTHERS
August 28, 2012
KESHIYA ALIAS KESHAR SINGH SON OF GANPAT Vs. GHISILAL SON OF KHUSHILAL
September 11, 2012
KETI-T CONSTRUCTIONS (INDIA) LIMITED, KALYAN TOLL Vs. STATE
May 2, 2012
KEWAL Vs. STATE OF M.P. THROUGH COLLECTOR BHOPAL
October 9, 2012
KEWIN B AJIT Vs. STATE OF M P
January 23, 2012
KHARYA CHARITABLE SOCIETY, NARSINGHPUR, M P Vs. MADHYAMIK SHIKSHA MANDAL, BHOPAL AND ANOTHER
July 26, 2012
KHEMCHAND PARASAR Vs. STATE OF M.P.
August 6, 2012
KHERI GURJAR Vs. STATE OF M.P.
September 17, 2012
KHIMMA ALIAS KHEMRAJ Vs. STATE OF MADHYA PRADESH
September 20, 2012
KHUBCHAND @ KUBBI Vs. STATE OF MADHYA PRADESH
November 21, 2012
KHUMANI AND ANOTHER Vs. STATE OF M P
August 6, 2012
KHUMANPURI S/O PREMPURI GOSAI Vs. DEOSHANKERJI MANDIR TRUST
November 22, 2012
KHUMSINGH S/O JUVANSINGH BHILALA Vs. NAHARSINGH S/O JUVANSINGH BHILALA AND ANOTHER
February 28, 2012
KHUSIRAM AWASTHY Vs. SAHAB SINGH
May 17, 2012
KHUSSAD S/O SHIVBA KUNBI Vs. UNION OF INDIA
November 7, 2012
KINNAR KAMLA CHELA SURAJ JAN GURU Vs. STATE OF M P AND OTHERS
June 25, 2012
KIRAN BALA SHARMA Vs. STATE OF MADHYA PRADESH
August 7, 2012
KIRAN JAIN Vs. ANAND KUMAR JAIN
June 29, 2012
KISHAN Vs. THE STATE OF MADHYA PRADESH
September 5, 2012
KISHAN Vs. MOHD.AMJAD
July 10, 2012
KISHAN Vs. STATE OF M P
September 20, 2012
KISHAN AND ANOTHER Vs. STATE OF M P
July 24, 2012
KISHAN CHAND & ORS. Vs. STATE OF M.P. & ORS.
December 5, 2012
KISHORE Vs. STATE OF MP
February 28, 2012
KISHORI DEVI AGRAWAL Vs. BHASKAR PUBLICATION & ALLIED INDUSTRIES PVT. LTD
September 17, 2012
KISHORI LAL PRAJAPATI Vs. STATE OF M P
July 3, 2012
KISNA Vs. STATE OF M.P.
September 11, 2012
KISSU Vs. STATE OF MADHYA PRADESH
September 21, 2012
KOBAL Vs. STATE OF MP
February 28, 2012
KOKSINGH Vs. PREM BAI
December 3, 2012
KOKSINGH @ KOKIYA S/O HARISINGH @ HARIA AND ORS Vs. STATE OF M P
January 19, 2012
KOMAL CHAND SURESH CHAND JAIN Vs. DIVISIONAL DEPUTY COMMISSIONER
April 30, 2012
KOMAL PRASAD JHARIA Vs. STATE OF M.P.
September 6, 2012
KOMAL YADAV Vs. STATE OF MADHYA PRADESH
September 28, 2012
KOUSHAL PATEL Vs. STATE OF MP
May 8, 2012
KRANTI KUMAR Vs. MAHENDRA KUMAR & ANR
July 13, 2012
KRANTI KUMAR Vs. MAHENDRA KUMAR & ANOTHER
April 11, 2012
KRANTIKUMAR JAIN Vs. STATE OF M P
September 28, 2012
KRIPALSINGH S/O UMRAOSINGH Vs. STATE OF M P
March 19, 2012
KRISHAN GOPAL MISHRA Vs. STATE OF MP
June 28, 2012
KRISHI UPAJ MANDI Vs. RAMESHWAR KOLDE
June 28, 2012
KRISHI UPAJ MANDI COMMITTEE Vs. STATE OF M P
May 8, 2012
KRISHI UPAJ MANDI SAMITI Vs. STATE OF M P
June 26, 2012
KRISHI UPAJ MANDI SAMITI Vs. TULSINARAYAN
March 1, 2012
KRISHNA BAHADUR SINGH Vs. SECRETARY THE STATE OF MADHYA
January 9, 2012
KRISHNA BAI Vs. SANJAY
January 27, 2012
KRISHNA KANT CHOUDHARI Vs. STATE OF M P
December 13, 2012
KRISHNA KANT PANDEY Vs. STATE OF MADHYA PRADESH
July 5, 2012
KRISHNA KUMAR SETHI Vs. UNION OF INDIA, THROUGH GENERAL MANAGER
November 21, 2012
KRISHNA PRATAP SINGH Vs. STATE OF MADHYA PRADESH
December 14, 2012
KRISHNA TRADING COMPANY Vs. VYAVISAYIK EVAM AUDHYOGIK SAHAKARI BANK LTD.
October 31, 2012
KRISHNAKANT JHAWAR Vs. STATE OF MADHYA PRADESH
September 27, 2012
KRISHNALAL VERMA Vs. SHRI P.C. RATHORE
September 7, 2012
KRISHNAPALSINGH @ DON S/O KRIPALSINGH CHAUHAN Vs. STATE OF M P
May 11, 2012
KS PANDEY Vs. STATE OF MADHYA PRADESH
March 19, 2012
KU. CHANCHAL RAI AND OTHERS Vs. STATE OF M.P., AND OTHERS
August 22, 2012
KU. MANISHA Vs. STATE OF M.P.
October 11, 2012
KU. MEENAL JAIN Vs. THE BOARD OF SECONDARY EDUCATION
December 13, 2012
KU. PRAVEENA Vs. RAJU ALIAS MAHENDRA SINGH AND OTHERS
May 9, 2012
KU. RADHIKA D/O. VINAY KUMAR DUBEY AND 10 OTHERS Vs. PROFESSIONAL EXAMINATION EDUCATION BOARD, BHOPAL AND ANOTHER
August 8, 2012
KU. SAVITA RAJAK Vs. STATE OF M.P.
September 17, 2012
KUKKIBAI Vs. PARABJEET SINGH
November 6, 2012
KULDEEP SHARMA Vs. STATE OF MADHYA PRADESH
February 21, 2012
KULDEEP SINGH Vs. C CHAINNAMAL
August 7, 2012
KULSA BAI Vs. STATE OF M.P. & ORS.
September 5, 2012
KUMARI MAYA TAMARKAR Vs. THE STATE OF MADHYA PRADESH, SCHOOL EDUCATION DEPARTMENT
August 22, 2012
KUNAL SHARMA AND ANOTHER Vs. VASUDEV SHARMA AND OTHERS
August 14, 2012
KUNDANMAL S/O CHANDMAL JI JAIN Vs. STATE OF M P
August 27, 2012
KUNTHI BAI Vs. STATE OF MADHYA PRADESH
June 27, 2012
KUNWARJI Vs. STATE OF MADHYA PRADESH
November 21, 2012
KUNWARSINGH Vs. STATE OF MADHYA PRADESH
August 31, 2012
KURESHA BEE Vs. STATE OF MADHYA PRADESH
November 6, 2012
KURESHA BEE Vs. STATE OF M P
November 6, 2012
KUSUM BAI Vs. STATE OF MP
February 28, 2012
KUSUMA RATHORE Vs. SHARAD SHARMA
October 9, 2012
KUSUMLATA WD/O GOVIND PRASAD AND OTHERS Vs. SOMCHAND S/O LAXMAN GUPTA AND OTHERS
February 28, 2012
L N KAILASHIA Vs. STATE OF M P
July 5, 2012
LAALU @ BALMUKUND SHARMA Vs. STATE OF MADHYA PRADESH
September 13, 2012
LABHOO Vs. YAKUB
November 6, 2012
LAFARGE INDIA (P) LTD Vs. STATE OF MADHYA PRADESH
November 5, 2012
LAHARI SINGH Vs. NARDEN COAL FIELDS LTD SINGRAULI
August 8, 2012
LAKHAN Vs. STATE OF M P
July 5, 2012
LAKHAN Vs. THE STATE OF MADHYA PRADESH
August 24, 2012
LAKHAN KURMI Vs. RAM GOPAL DUBEY
March 1, 2012
LAKHAN LAL GADEKAR Vs. STATE OF MADHYA PRADESH
May 8, 2012
LAKHAN LAL GUPTA Vs. LAXMINARAYAN GUPTA
May 1, 2012
LAKHAN LAL KHANGAR Vs. STATE OF MADHYA PRADESH
September 28, 2012
LAKHAN SHARMA Vs. STATE OF M.P.
November 20, 2012
LAKHAN SINGH LODHI Vs. STATE OF MADHYA PRADESH
September 13, 2012
LAKHANLAL Vs. STATE OF MADHYA PRADESH
September 21, 2012
LAKHANLAL GHATOLE Vs. STATE OF MADHYA PRADESH
January 4, 2012
LAKHANLAL YADAV AND ORS Vs. STATE OF M P AND ANOTHER
July 25, 2012
LAKHASINGH @ MANTRI S/O SUKHDEO SINGH Vs. STATE OF M P
July 31, 2012
LAKHPATI PRASAD Vs. RAJNI GUPTA
March 30, 2012
LAKSHMI Vs. NILESH
July 16, 2012
LAL BAHADUR Vs. STATE OF MADHYA PRADESH
September 25, 2012
LAL CHANDRA @ LALU Vs. STATE OF MADHYA PRADESH
May 9, 2012
LAL CHANDRA @ LALU S/O DEEP CHANDRA CHANDWANI AND Vs. STATE OF M P AND ORS
May 9, 2012
LAL SINGH AND ORS Vs. STATE OF M P AND ORS
July 17, 2012
LAL SINGH GOND Vs. STATE OF MADHYA PRADESH
September 6, 2012
LALA BHAIYA Vs. STATE OF MADHYA PRADESH
September 24, 2012
LALA BHAIYA PUSPAK Vs. STATE & ORS.
September 5, 2012
LALIT KISHORE Vs. STATE OF MADHYA PRADESH
September 28, 2012
LALIT KRISHNA AWASTHY Vs. STATE OF M.P.
September 25, 2012
LALIT KUMAR ARYA Vs. STATE OF MP
October 11, 2012
LALIT KUMAR ARYA Vs. STATE OF M P AND OTHERS
October 11, 2012
LALIT KUMAR TIWARI Vs. STATE OF M P
February 2, 2012
LALIT S/O KAILASH CHANDRA NAGAR Vs. MEENA W/O LALIT NAGAR
September 21, 2012
LALIT S/O SHRI KAILASH CHANDRA NAGAR Vs. MEENA W/O LALIT NAGAR
September 21, 2012
LALITA ALIAS SAVITA W/O SATYANARYAN TOSHNIWAL AND Vs. KAMLABAI W/O SHRIRAMJI DURAG AND OTHERS
February 28, 2012
LALITABAI KALOTA & ANR. Vs. KAILASHCHANDRA MODY & ORS.
August 6, 2012
LALJI Vs. DEEPAK KUMAR
October 9, 2012
LALJIRAM MEENA Vs. STATE OF M.P.
September 18, 2012
LALLA @ RAKESH Vs. STATE OF MADHYA PRADESH
November 6, 2012
LALLA BATHAM Vs. PRINCIPAL SECRETARY, MINISTRY OF FORESTS, BHOPAL
April 10, 2012
LALLU ALIAS LATIF AHMAD Vs. STATE OF MADHYA PRADESH
October 8, 2012
LALLU SUMAN CHOUDHARI Vs. STATE OF MADHYA PRADESH
May 9, 2012
LALMAN SONI, S/O. SHRI BAIJNATH SONI Vs. RUPINDER SINGH GIL
November 7, 2012
LALTA PRASAD Vs. RAM NARAYAN AND ANOTHER
August 23, 2012
LALU Vs. STATE OF MADHYA PRADESH
August 30, 2012
LALU ALIAS RAJESH Vs. STATE OF MADHYA PRADESH
July 13, 2012
LAMAN SINGH Vs. STATE OF MADHYA PRADESH
June 28, 2012
LATTU @ MAZID KHAN Vs. STATE OF MADHYA PRADESH
October 3, 2012
LATU ALIAS LATPRI Vs. STATE OF M P
January 31, 2012
LAXMAN DAS Vs. PURSHOTTAM DAS
January 5, 2012
LAXMAN GURJAR Vs. STATE OF M P
January 11, 2012
LAXMAN S/O JAGANNATH Vs. STATE OF M P
July 31, 2012
LAXMAN S/O SIKANDER GUJAR Vs. STATE OF MADHYA PRADESH, THROUGH POLICE STATION-NARVAR, DISTRICT SHIVPURI
September 25, 2012
LAXMAN SINGH Vs. STATE OF MP
February 28, 2012
LAXMAN SINGH Vs. RAMSEWAK
August 9, 2012
LAXMAN SINGH Vs. GWALIOR DEVELOPMENT AUTHORITY
April 2, 2012
LAXMAN SINGH Vs. STATE OF MADHYA PRADESH
November 6, 2012
LAXMI BAI Vs. STATE OF MADHYA PRADESH
June 18, 2012
LAXMI BAI MALIK Vs. STATE OF M P
January 25, 2012
LAXMI BAI SOLANKI Vs. CPPC STATE BANK OF INDORE
May 10, 2012
LAXMI ENTERPRISES Vs. JAGAT AUTO AGENCY
August 7, 2012
LAXMIBAI Vs. DHARAMCHANDRA AND OTHERS
August 17, 2012
LAXMIBAI SOLANKI Vs. CENTRALIZED PENSION PROCESSING CENTER
March 29, 2012
LAXMINARAYAN @ CHHOTELAL Vs. STATE OF M P
July 31, 2012
LAXMINARAYAN TIWARI Vs. SANDHYA
September 24, 2012
LAYAK SINGH AND OTHERS Vs. STATE OF M P AND OTHERS
October 5, 2012
LEELA Vs. STATE
July 26, 2012
LEELABAI Vs. STATE OF M.P.
September 13, 2012
LML LIMITED Vs. KAILASH NARAIN RAI
April 18, 2012
LOLAR Vs. GULAB SINGH
March 2, 2012
LUNJA S/O BHURLA AND OTHERS Vs. MOTLA S/O VESTA AND OTHERS
February 28, 2012
M C MITTAL Vs. STATE OF MADHYA PRADESH
July 26, 2012
M C MITTAL Vs. STATE OF MADHYA PRADESH
August 16, 2012
M K GUPTA Vs. STATE OF M P
November 9, 2012
M K RAIKVAAR Vs. STATE OF MADHYA PRADESH
October 5, 2012
M M MUDGAL Vs. STATE OF M P
August 24, 2012
M P AUDHYOGIK KENDRA VIKAS NIGAM LIMITED Vs. LATIF KHAN
June 19, 2012
M P CLASS-III GOVT EMPLOYEE Vs. STATE OF M P AND OTHERS
March 7, 2012
M P CO OPERATIVE WORKERS FEDERATION Vs. M P CO OPERATIVE TRIBUNAL
November 1, 2012
M P ELECTRICITY BOARD RAMPUR JABALPUR Vs. COLLECTOR OF STAMPS CUM DISTRICT REGISTRAR JABALPUR
January 18, 2012
M P HATHKARGHA BUNKAR SAHKARI SANGH MYDT. JABALPUR Vs. PREMLATA
October 4, 2012
M P MADICAL AND SALES REPRESENTATIVE ASSOCIATION Vs. SENIOR GENERAL MANAGER CAMLIN LTD
January 25, 2012
M P POLICE HOUSING CORPORATION Vs. SHER SINGH
January 18, 2012
M P PUBLIC SERVICE COMMISSION Vs. SANDEEPA MALHOTRA
March 26, 2012
M P PUBLIC SERVICE COMMISSION Vs. VISHAL MEDA & OTHERS
April 16, 2012
M P RAJYA LAGHU Vs. NEW INDIA INSURANCE CO LTD
November 22, 2012
M P S E B Vs. BRAJENDRA SINGH KUSHWAH
June 19, 2012
M P STATE ELECTRICITY BOARD Vs. GWALIOR TRANSCON PVT LTD
June 22, 2012
M P STATE ELECTRICITY BOARD Vs. P N VERMA
November 21, 2012
M P STATE ELECTRICITY BOARD Vs. DURGA INDUSTRIES PVY LTD
June 22, 2012
M P STATE ELECTRICITY BOARD Vs. JAGANNATH PILLAI
September 13, 2012
M P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER INDUSTRIAL COURT
December 6, 2012
M P STATE ELECTRICITY BOARD Vs. KRISHNA ELECTRICAL INDUSTRIES LTD
June 22, 2012
M P STATE ELECTRICITY BOARD AND OTHERS Vs. BRIJ MOHAN VERMA AND OTHERS
November 20, 2012
M P TIWARI Vs. M P AMATEUR AND OTHERS
February 28, 2012
M. BAISHYA Vs. UNION OF INDIA
October 8, 2012
M.A.P. PROJECTS Vs. SAHARA PRIME CITY LIMITED
September 3, 2012
M.I. MANSOORI Vs. UNION OF INDIA AND OTHERS
July 10, 2012
M.L. KUMHAR Vs. STATE & ORS.
September 3, 2012
M.P. CLERICAL GOVERNMENT EMPLOYEES UNION Vs. STATE OF M.P
September 17, 2012
M.P. ELECTRICITY BOARD INDORE Vs. NARAYAN SINGH VERMA
September 20, 2012
M.P. RAJYA LAGHU VAN UPAJ (VYAPAR AVAM VIKAS) SAHKARI SANGH MARYADIT AND ANOTHER Vs. M/S. BHAGWANDAS SHOBHALAL JAIN
February 14, 2012
M.P. RAJYA SAHKARI VIPRAN SANGH Vs. A.H. SIDDIQUI
December 14, 2012
M.P. STATE ELECTRICITY BOARD Vs. M/S. BANMORE CABLES & CONDUCTORS
June 22, 2012
M.P. STATE ELECTRICITY BOARD Vs. M/S. KRISHNA ELECTRICAL INDUSTRIES LTD.
June 22, 2012
M.P.MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD Vs. KAILASH AGARWAL
November 21, 2012
M.P.ROAD TRANSPORT CORPORATION AND ANOTHER Vs. MOHAMMED RAFIQ KHAN AND ANOTHER
January 18, 2012
M/S ENGIPRESS INDUSTRIES LTD. Vs. KONTEY SECURITIES & OTHERS
February 23, 2012
M/S GANGA INDUSTRIS & OTHERS Vs. STATE BANK OF INDIA
February 16, 2012
M/S IFCI LTD. Vs. EMPLOYEE PROVIDENT FUND ORGANIZATION AND ANOTHER
November 5, 2012
M/S K S OIL LTD Vs. M P KSHETRA VIDYUT VITRAN CO LIMITED
August 28, 2012
M/S MAA GAYATRI HOSPITAL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EPFO, UJJAIN AND ANOTHER
November 6, 2012
M/S MOHAN AGRAWAL CONSTRUCTION COMPANY Vs. UNION OF INDIA
April 11, 2012
M/S PRABHUDAS KISHOREDAS TOBACCO PROJECT PVT. LTD AND ANOTHER Vs. STATE OF MP AND OTHERS
September 7, 2012
M/S SHIVHARE ROAD LINES Vs. M/S HPCL AND MITTAL ENERGY LTD
July 31, 2012
M/S SHRI JAIN MAHILA UDYOG MANDIR Vs. ASSISTANT REGIONAL PROVIDENT FUND COMMISSIONER, UJJAIN
November 6, 2012
M/S. AGRAWAL GANGSHOW STONE INDUSTRY Vs. STATE OF M.P. AND OTHERS
October 18, 2012
M/S. CHANDRA NIRMAN PVT. LTD. Vs. M/S. ORIENT PAPER MILLS LIMITED
August 21, 2012
M/S. GOLDEN HIGHWAY Vs. UNION OF INDIA & ORS.
September 4, 2012
MAA GAYATRI HOSPITAL Vs. ASSISTANT PROVIDENT FUND
January 6, 2012
MAA KAILA DEVI Vs. STATE OF M P
March 28, 2012
MAA KAILA DEVI ENTERPRISES Vs. STATE OF M.P.
March 28, 2012
MAA VINDHYAWASINI CONSTRUCTIONS Vs. M P RURAL ROAD DEVELOPMENT AUTHORITY
May 3, 2012
MADAN AND ANOTHER Vs. RAVINDRA AND ANOTHER
October 1, 2012
MADAN SINGH S/O. CHANDAR SINGH Vs. PRAFFUL S/O J L SALECHA
July 2, 2012
MADANLAL Vs. STATE OF MADHYA PRADESH
November 20, 2012
MADANLAL GAYARI AND OTHERS Vs. STATE OF M P AND OTHERS
April 11, 2012
MADANLAL S/O HEMSINGH DHAKAD Vs. STATE OF M P
July 12, 2012
MADANMOHAN JATWA Vs. STATE OF M P
January 31, 2012
MADANSINGH Vs. STATE OF M.P.
May 8, 2012
MADANSINGH S/O JAGANNATH AND ORS Vs. STATE OF M P AND ORS
May 8, 2012
MADHAV INSTITUTE OF TECHNOLOGY & SCIENCE Vs. REGIONAL PROVIDENT FUND COMMISSIONER, GWALIOR
October 30, 2012
MADHAV INSTITUTE OF TECHNOLOGY AND SCIENCE GWALIOR Vs. Y P SINGH
January 12, 2012
MADHAYA PRADESH KHADI GRAM UDYOG BOARD Vs. RADHA KRISHANA SHARMA
September 18, 2012
MADHO SINGH Vs. STATE OF MADHYA PRADESH
September 25, 2012
MADHO SINGH Vs. SHIV PRASAV
September 14, 2012
MADHO SINGH Vs. STATE OF M P
March 30, 2012
MADHU GUPTA Vs. VEER K SHRIVASTAVA
February 24, 2012
MADHU S/O BHUWAN JI Vs. STATE OF M P
April 12, 2012
MADHU SHRIVASAVA Vs. AKRAM KHAN
April 25, 2012
MADHUBALA VERMA Vs. STATE OF M P
March 16, 2012
MADHUSINGH S/O FAKIRCHAND Vs. STATE OF MADHYA PRADESH
July 3, 2012
MADHUSUDAN Vs. SUSANNA ALIAS SUGHMA SAMUAL
November 19, 2012
MADHYA PRADESH MADHYA KSHETRA VIDYUT VITARAN CO Vs. ELECTRICITY OMBUDSMAN AND ANOTHER
February 16, 2012
MADHYA PRADESH POORVE KSHETRA VIDTUT VITRAN COMPANY LTD Vs. PRESIDING OFFICER APPELLATE AUTHORITY
October 8, 2012
MADHYA PRADESH ROAD TRANSPORT CORPORATION Vs. BHAGWAT SINGH THAKUR
September 21, 2012
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SANGHI BROTHERS (INDORE) LTD
September 25, 2012
MAGANLAL SON OF LAHVARIYA Vs. STATE OF MADHYA PRADESH
November 6, 2012
MAHADEV ALIAS JHADHA Vs. STATE OF MADHYA PRADESH
September 20, 2012
MAHADEV SINGH GURJAR Vs. STATE OF M.P.
September 7, 2012
MAHADEV, JALAM CHADHAR Vs. STATE OF M P
May 8, 2012
MAHANKAL FOOTPATH HAWKERS UNION UJJAIN Vs. MUNICIPAL CORPORATION UJJAIN
April 27, 2012
MAHARAJ JIWAJIRAO EDUCATION SOCIETY Vs. STATE OF MP
June 11, 2012
MAHARANA PRATAP COLLEGE OF TECHNOLOGY PUTLIGHAR ROAD, GWALIOR Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
June 11, 2012
MAHARANI LAXMI BAI MAHILA BAHU UDDESHIYA SAHKARI SAMITI Vs. STATE OF M P
February 9, 2012
MAHARSHI VIDYA MANDIR MAIHAR Vs. EMPLOYEES PROVIDENT FUND
April 20, 2012
MAHAVEER KUMAR JAIN Vs. ATAL BIHARI TAMRAKAR
February 9, 2012
MAHAVEER SWAMI Vs. STATE OF M P
July 20, 2012
MAHAVIR PRASAD JAIN Vs. STATE OF M P
September 17, 2012
MAHAWEER PRASAD BHATT Vs. THE STATE OF MADHYA PRADESH
September 10, 2012
MAHENDRA @ MEHANDRU S/O NANDIRAM GOGA Vs. STATE OF M P
April 26, 2012
MAHENDRA BHATT Vs. STATE OF MADHYA PRADESH
December 13, 2012
MAHENDRA DUBEY Vs. THE STATE OF MADHYA PRADESH
September 18, 2012
MAHENDRA JAIN Vs. ASSTT PROVIDENT FUND COMISSIONER
August 31, 2012
MAHENDRA JAIN Vs. STATE OF M.P.
October 3, 2012
MAHENDRA KUMAR Vs. STATE OF MADHYA PRADESH
December 4, 2012
MAHENDRA KUMAR Vs. STATE OF MADHYA PRADESH
October 30, 2012
MAHENDRA KUMAR BHARGAV S/O SHRI REVATI RAMAN BHARGAV Vs. STATE OF M P THROUGH SECRETARY
July 3, 2012
MAHENDRA KUMAR DUBEY Vs. STATE OF MP AND OTHERS
August 6, 2012
MAHENDRA KUMAR GUPTA Vs. STATE OF M.P. AND ANOTHER
February 7, 2012
MAHENDRA PASI Vs. STATE OF MADHYA PRADESH
January 4, 2012
MAHENDRA SINGH & ANOTHER Vs. STATE OF MADHYA PRADESH
November 22, 2012
MAHENDRA SINGH @ RAJA Vs. NAVNEET SINGH
October 19, 2012
MAHENDRA SINGH RAGHUVANSHI Vs. THE STATE OF MP & OTHERS
August 8, 2012
MAHENDRA SINGH S/O BABURAM NAI Vs. STATE OF MADHYA PRADESH
September 21, 2012
MAHENDRA SINGH SIKARWAR Vs. STATE OF M.P.
November 20, 2012
MAHESH AND ANOTHER Vs. STATE OF M P
July 23, 2012
MAHESH CHANDRA GUPTA Vs. REGISTRAR KATNI AND OTHERS
March 28, 2012
MAHESH CHANDRA KHARE Vs. MUNICIPAL COUNCIL BHIND
July 25, 2012
MAHESH GARG AND ORS Vs. STATE OF M P AND ORS
October 18, 2012
MAHESH KUMAR Vs. M.P. GOVT.
January 18, 2012
MAHESH KUMAR Vs. SATYA PRAKASH
April 24, 2012
MAHESH KUMAR Vs. RAMRATNIBAI
September 3, 2012
MAHESH KUMAR RATHOR Vs. STATE OF MADHYA PRADESH
February 28, 2012
MAHESH MISHRA Vs. MUNISH GUPTA
February 7, 2012
MAHESH RAJAK Vs. STATE OF MADHYA PRADESH
May 4, 2012
MAHESH S/O GOVARDHANLAL KARMODIYA Vs. STATE OF MADHYA PRADESH
October 1, 2012
MAHESH S/O SATYANARAYAN Vs. STATE OF M P
April 2, 2012
MAHESH SINGH Vs. STATE OF M P
July 5, 2012
MAHILA BHAGWATI BAI Vs. STATE OF MADHYA PRADESH
May 8, 2012
MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD Vs. LIFE CARE LOGISTIC SOLUTIONS
August 1, 2012
MAHYCO SEEDS LIMITED Vs. STATE OF MADHYA PRADESH
March 13, 2012
MAIHAR CEMENT Vs. UNION OF INDIA
April 25, 2012
MAIHAR CEMENT Vs. STATE OF MADHYA PRADESH
February 7, 2012
MAINABAI AND ANOTHER Vs. SHANTILAL AND ANOTHER
December 14, 2012
MAJBOOT SINGH Vs. STATE OF MADHYA PRADESH
February 9, 2012
MAJOR SINGH Vs. STATE OF M.P.
September 24, 2012
MAKHAN LAL AHIRWAR Vs. STATE OF M.P.
November 20, 2012
MAKHAN SINGH Vs. STATE OF MADHYA PRADESH
September 28, 2012
MAKHAN SINGH S/O NAGUJI Vs. DINESH S/O MANGILAL CHOWDHARI
July 2, 2012
MAKHANLAL Vs. STATE OF MADHYA PRADESH
October 5, 2012
MAKHANLAL CHATURVEDI VISHWAVIDYALAYA ADHYAYAN KENDRA SANGH Vs. STATE OF M P
January 19, 2012
MAKHMAL KHAN Vs. STATE OF MADHYA PRADESH
June 27, 2012
MALTI CHOUBEY Vs. STATE OF M P AND OTHERS
December 20, 2012
MALTI SHARMA Vs. INDIAN OIL CORPORATION LIMITED
August 13, 2012
MAMTA CHOUBEY Vs. STATE OF MADHYA PRADESH
August 28, 2012
MAMTA DHARMPAL Vs. LALCHAND DHARAMPAL
September 25, 2012
MAMTA KASHYAP Vs. JOGENDRA SINGH BAGA AND ANOTHER
September 17, 2012
MAMTA VAISH Vs. STATE OF M P AND OTHERS
August 21, 2012
MAN INDUSTRIES (INDIA) LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
July 17, 2012
MAN INDUSTRIES INDIA LTD. Vs. DY. LABOUR COMMISSIONER (IR) & ANOTHER
April 11, 2012
MAN SINGH AND 4 ORS. Vs. THE STATE OF MADHYA PRADESH
October 4, 2012
MANAGING COMMITTEE DARGAH SHARIF Vs. M P WAKF BOARD
March 27, 2012
MANAGING DIRECTOR, MP WAREHOUSING & LOGISTICS CORPORATION Vs. ABHISHEK AGRO PARKS AND OTHERS
December 5, 2012
MANAGING DIRECTOR, MP WAREHOUSING & LOGISTICS CORPORATION & OTHERS Vs. M/S. FORTUNE WAREHOUSING AND OTHERS
December 5, 2012
MANAGING DIRECTOR, MP WAREHOUSING & LOGISTICS CORPORATION & OTHERS Vs. M/S. AGRONOMY SERVICES AND OTHERS
December 5, 2012
MANAGING DIRECTOR, MP WAREHOUSING & LOGISTICS CORPORATION & OTHERS Vs. M/S MAY FAIR WAREHOUSING AND OTHERS
December 5, 2012
MANAGING DIRECTOR, MPSRTC AND ANOTHER Vs. MOHAMMED JAMIL
December 10, 2012
MANGILAL Vs. SHYAMLAL
August 7, 2012
MANGILAL Vs. STATE OF M P
February 14, 2012
MANGILAL Vs. STATE OF M P
March 15, 2012
MANGILAL (DEAD) AND OTHERS Vs. MADANLAL (DEAD) AND OTHERS
July 5, 2012
MANGILAL S/O BADRILAL AND ORS Vs. STATE OF M P
April 12, 2012
MANGLAM CEMENTS LTD Vs. STATE OF M P
February 22, 2012
MANGLESHWAR PRASAD Vs. STATE OF MADHYA PRADESH
February 28, 2012
MANGLESHWAR PRASAD S/O GANGARAM Vs. STATE OF M P
February 28, 2012
MANGNA @ MAHENDRA Vs. STATE OF M P
December 11, 2012
MANGROOLAL MARAR Vs. JHADULAL
August 14, 2012
MANGUBAI WD/O SHAM SINGH Vs. ASHOK S/O RADHESHYAM
July 10, 2012
MANI SHANKAR KATHAL Vs. M P STATE ELECTRICITY BOARD
December 12, 2012
MANIK RAO Vs. RAMESH
April 16, 2012
MANIRAM S/O SUKLAL CASTE GWARA Vs. STATE OF MADHYA PRADESH THROUGH P.S. BAIHAR
December 4, 2012
MANIRAM S/O. MAHATMA LOHAR Vs. STATE OF MADHYA PRADESH
November 6, 2012
MANISH ANAND Vs. RAMNIWAS GUPTA
February 21, 2012
MANISH GUPTA Vs. STATE OF M.P.
April 30, 2012
MANISH KEM Vs. STATE OF MADHYA PRADESH
September 14, 2012
MANISH SHARMA Vs. STATE OF M P
August 28, 2012
MANISHA LALWANI Vs. D.V.PAUL
May 2, 2012
MANISHA LALWANI Vs. DWARKA PRASAD TAMRAKAR
May 14, 2012
MANJEETSINGH Vs. UDAYSINGH
March 30, 2012
MANJHI MACHUA SHAKARI SAMITI MARIYADIT BHAINSWAHI Vs. STATE OF M P AND OTHERS
August 13, 2012
MANJINDER SINGH NAYLOI Vs. STATE OF MADHYA PRADESH, THROUGH POLICE STATION INDERGANJ, DISTRICT GWALIOR
February 23, 2012
MANJU Vs. K.G.GIPTA
July 13, 2012
MANJU AADIWASI Vs. STATE OF M P
September 4, 2012
MANJU BALA CHOUKSE Vs. INDIAN OIL CORPORATION LTD
August 21, 2012
MANJU DEVI W/O. SHRI SANTHOSH AGRAWAL Vs. STATE OF M P
August 1, 2012
MANJULATA PANDEY Vs. RN NAGAR
May 10, 2012
MANJULATA YADAV Vs. STATE OF M.P.
August 23, 2012
MANMOHAN MATHUR Vs. STATE OF MP
July 30, 2012
MANNU WD/O DITA GAMOD BHIL Vs. NEW INDIA INSURANCE CO LTD
August 1, 2012
MANOHAR Vs. CENTRAL BANK OF INDIA
March 29, 2012
MANOHAR CHOUKSEY Vs. STATE OF M P AND OTHERS
September 27, 2012
MANOHAR JATAV Vs. STATE OF M P
July 26, 2012
MANOHAR KUMARI DAGA Vs. STATE OF M P
March 21, 2012
MANOHAR SINGH Vs. STATE OF MADHYA PRADESH
August 9, 2012
MANOHAR SINGH DANGI Vs. STATE OF MADHYA PRADESH
April 11, 2012
MANOHARLAL S/O MAGANLAL TANK Vs. STATE THROUGH PS BAJNA DISTRICT RATLAM M P
August 31, 2012
MANOJ Vs. STATE OF MADHYA PRADESH
September 20, 2012
MANOJ @ BABLA S/O SHANKARLALJI MALI Vs. STATE OF M P
September 24, 2012
MANOJ DUBEY Vs. STATE OF M P AND OTHERS
July 19, 2012
MANOJ JAIN Vs. STATE OF U.P.
February 16, 2012
MANOJ JOSHI Vs. STATE OF M P
August 23, 2012
MANOJ KUMAR Vs. STATE OF MADHYA PRADESH
August 28, 2012
MANOJ KUMAR Vs. SMT. BABITA
August 30, 2012
MANOJ KUMAR AND COMPANY Vs. GENERAL MANAGER WORKS HINDUSTAN SALT LTD
August 21, 2012
MANOJ KUMAR SAXENA Vs. STATE OF M P AND OTHERS
July 31, 2012
MANOJ KUMAR SHUKLA Vs. THE STATE OF M.P.& OTHERS
August 21, 2012
MANOJ KUMAR TIWARI Vs. STATE OF M P
February 28, 2012
MANOJ KUMAR TIWARI Vs. STATE OF MADHYA PRADESH
February 28, 2012
MANOJ KUMAR TRIPATHI Vs. STATE OF MADHYA PRADESH
November 6, 2012
MANOJ KUSHWAH Vs. STATE OF M P
October 4, 2012
MANOJ PAL SINGH Vs. STATE OF MP
October 9, 2012
MANOJ PATEL Vs. GOPAL RATHORE
October 11, 2012
MANOJ RAI Vs. STATE
September 4, 2012
MANOJ SAHU Vs. HARIMOHAN AND OTHERS
January 12, 2012
MANOJ SINGH, S/O SHRI RAJENDRA SINGH Vs. RAJENDRA SINGH
October 8, 2012
MANOJ TIWARI Vs. ANJU TIWARI
November 23, 2012
MANORAMA KAMBLI Vs. SHAKUNTALA BAI
May 10, 2012
MANORAMABAI Vs. STATE OF M P
January 19, 2012
MANTU AND OTHERS Vs. STATE OF M P
February 21, 2012
MANVENDRA PANDEY Vs. STATE OF M P AND OTHERS
March 5, 2012
MAQBOOL Vs. STATE OF MADHYA PRADESH
September 7, 2012
MARKANDEY MISHRA Vs. STATE OF MADHYA PRADESH
February 1, 2012
MARTAND PRATAP SINGH Vs. STATE OF MADHYA PRADESH
April 16, 2012
MARY KUTTY MICHEL Vs. STATE OF M.P.
September 24, 2012
MASOOD AKHTAR Vs. R K TRIPATHI
February 17, 2012
MATA PRASAD Vs. STATE OF M P
December 12, 2012
MATA VAISHNOV DEVI COLLEGE STATE OF OF EDUCATION BHOPAL Vs. STATE OF MADHYA PRADESH
April 25, 2012
MATADIN BHOJ Vs. STATE OF M.P.
August 6, 2012
MATHARI BAI W/O GANGARAM GURJAR AND ORS Vs. STATE OF M P
March 15, 2012
MATHURA Vs. STATE OF M P
November 6, 2012
MATHURA PRASAD Vs. RAMGOVIND
October 12, 2012
MATHURA PRASAD HARISHCHANDRA Vs. UCO BANK
September 18, 2012
MATHURADEVI Vs. MADANLAL
July 5, 2012
MATUKLAL & 4 OTHERS Vs. STATE OF M P
November 26, 2012
MAYA @ GUDDI @ JASWANTI & OTHERS Vs. DHARMENDRA SINGH AND ANOTHER
June 19, 2012
MAYA CHOUDHARY Vs. STATE OF M P
February 9, 2012
MAYA DEVI Vs. STATE OF M P
April 19, 2012
MAYA DHOBI Vs. THE STATE OF MADHYA PRADESH
January 4, 2012
MAYA GUDDI JASWANTI Vs. DHARMENDRA SINGH
June 27, 2012
MAYANK BHARADWAJ Vs. STATE OF M P
March 22, 2012
MAYARAM Vs. STATE OF M.P.
September 13, 2012
MAYARAM S/O SIDDHNATHJI Vs. STATE OF M P
March 13, 2012
MEDICAL SUPERINTENDENT AND ANOTHER Vs. RAJENDRA SINGH KUSHWAH
January 11, 2012
MEENA BAI Vs. STATE OF M P
February 23, 2012
MEENA GUPTA Vs. STATE OF M P
July 18, 2012
MEENA SINGH Vs. INDIAN OIL CORPORATION LTD
February 10, 2012
MEERA BUKSHA Vs. STATE OF M.P.
October 5, 2012
MEERA DEVI Vs. STATE OF MADHYA PRADESH
September 12, 2012
MEERA MISHRA Vs. UNION OF INDIA
November 21, 2012
MEERU Vs. STATE OF M.P.
August 8, 2012
MEGH SINGH Vs. STATE OF MADHYA PRADESH
July 3, 2012
MEHAR SINGH Vs. THE STATE OF MADHYA PRADESH
October 4, 2012
MEHARBANSINGH Vs. STATE OF M P
July 24, 2012
MEHBOOB ALI Vs. STATE OF M P
March 28, 2012
MEHFOOZ-UR-REHMAN Vs. NEELOFUR KHAN
March 29, 2012
MEHTAP, S/O KALEKHAN MUSALMAN AND ORS Vs. STATE OF M P
November 6, 2012
MEMBER SECRETARY Vs. BALMIK PANDEY
March 5, 2012
MERY ROY Vs. NISHAR
August 9, 2012
METALMAN INDUSTRIES LTD Vs. UNION OF INDIA
May 18, 2012
MIHANI NETWORK Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
May 10, 2012
MINI INDUSTRIAL TRAINING INST Vs. PRE OFF, LABOUR COURT & ANR
March 2, 2012
MINNA SINGH SON OF NANHU SINGH RAJPOOT, RESIDENT OF AMBADA DISTT. BETUL (M.P.) Vs. STATE OF MADHYA PRADESH THROUGH P.S. AMLA, DISTT. BETUL (M.P.)
May 9, 2012
MISRIYA Vs. KISHANDAS
January 12, 2012
MISTER AND ANOTHER Vs. STATE OF M P
March 16, 2012
MITHLESH BAIS Vs. INDIAN OIL CORPORATION
January 11, 2012
MITHLESH KUMAR KHAMPARIYA Vs. STATE OF M P AND ANOTHER
July 24, 2012
MITHOO LAL TAMRAKAR Vs. M P STATE COOPERATIVE TRIBUNAL BHOPAL & OTHERS
May 9, 2012
MITTAL FRESH FOOD PVT LTD Vs. STATE BANK OF INDIA AND OTHERS
April 26, 2012
MITTAL FRESH FOOD PVT. LTD. Vs. STATE BANK OF INDIA
April 30, 2012
MOHAMMAD ASIF Vs. HAZI MOHAMMAD NAYEEM KOTWALI
October 29, 2012
MOHAMMAD BADSHAH S/O SAMADKHAN Vs. NARENDRAKUMAR S/O NANALAL CHOUDHARY AND OTHERS
January 19, 2012
MOHAMMAD BEG AND ANOTHER Vs. BASANT KUMAR JAIN AND OTHERS
May 2, 2012
MOHAMMAD HAROON Vs. MOHAMMAD RASHID
March 19, 2012
MOHAMMAD JABBAR Vs. STATE OF MADHYA PRADESH
August 30, 2012
MOHAMMAD MUBEEN Vs. STATE OF M P
March 15, 2012
MOHAMMAD SARTAJ Vs. STATE OF M P
December 3, 2012
MOHAMMAD SEKH S/O ATAULLA SEKH Vs. UNION OF INDIA
February 21, 2012
MOHAMMAD SHAFI UL HAQ Vs. BILKEES BANO
June 22, 2012
MOHAMMED SHAKEEL S/O ABDUL VADOOD Vs. STATE OF M P
March 20, 2012
MOHAN Vs. RAJIK SHEIKH
April 20, 2012
MOHAN Vs. STATE OF M P
July 31, 2012
MOHAN @ MANOHAR Vs. STATE OF MADHYA PRADESH
November 22, 2012
MOHAN BHIL SON OF BABU BHIL Vs. STATE OF MADHYA PRADESH
November 6, 2012
MOHAN CHOPADA Vs. STATE OF MP
September 25, 2012
MOHAN KUMAR BANGADE Vs. STATE OF MADHYA PRADESH
February 21, 2012
MOHAN LAL SHUKLA Vs. STATE
August 21, 2012
MOHAN NAMDEO Vs. STATE OF M.P. & OTHERS
December 13, 2012
MOHAN SINGH Vs. NYAYALYA RAJASWA MANDAL, MADHYA PRADESH
April 2, 2012
MOHAN SINGH Vs. MOHD AKLAQ FARUKI
July 13, 2012
MOHAN SINGH Vs. STATE OF MADHYA PRADESH
November 6, 2012
MOHAN SINGH @ SUKHA CHAUHAN Vs. STATE OF MADHYA PRADESH
July 27, 2012
MOHAN SWAROOP SHRIVASTAVA Vs. STATE OF MP
August 17, 2012
MOHANBABU AND OTHERS Vs. SMT. RADHABAI
November 5, 2012
MOHANI MEHROTRA Vs. SHILPI MEHROTRA
March 12, 2012
MOHANLAL Vs. STATE OF M P
February 13, 2012
MOHANLAL Vs. STATE OF M P
May 8, 2012
MOHANLAL ARYA Vs. STATE OF MADHYA PRADESH THROUGH S.P.E. LOKAYUKTHA, INDORE
November 29, 2012
MOHANLAL CHOUHAN S/O MAHADEV JI CHOUHAN Vs. INDORE SAHAKARI DUGDH SANGH MARYADIT, INDORE AND A
October 9, 2012
MOHANLAL S/O DHANNA JI AGE 30 YEARS, R/O. GRAM - PADLI, DISTT. AND TEHSIL SHAJAPUR (M.P.) Vs. STATE OF M.P. THROUGH DISTT. MAGISTRATE, SHAJAPUR
May 2, 2012
MOHAR SINGH Vs. STATE OF M P
December 21, 2012
MOHD ALI SIDDIQUI Vs. RESHMA
February 14, 2012
MOHD AYUB KHAN Vs. ASHIF ALI
April 24, 2012
MOHD FAREED Vs. STATE OF M P
March 1, 2012
MOHD HANIF S/O ABDUL KARIM Vs. BHARAT SANGH, KENDRIYA NARCOTICS BUREAU, NIWARAK E
March 15, 2012
MOHD ILIYAS KHAN ALIAS BHOLE Vs. STATE OF M P AND OTHERS
November 29, 2012
MOHD IQBAL KHAN Vs. LATE MANZOOR AHMAD KHAN
July 9, 2012
MOHD SADIQ S/O ABDUL REHMAN Vs. STATE OF MADHYA PRADESH
August 3, 2012
MOHD YUNUS Vs. NAYEEM AHMED
September 12, 2012
MOHD ZAHIR KHAN KOTI Vs. MASAAJID COMMITTEE
August 14, 2012
MOHD. NAEEM KHAN Vs. THE STATE OF MADHYA PRADESH
September 10, 2012
MOHD. SALIM Vs. STATE OF MADHYA PRADESH
November 22, 2012
MOHD. SHARIF Vs. NARENDRA AND 2 ORS.
September 3, 2012
MOHD. ZAKARIA Vs. STATE OF MADHYA PRADESH AND OTHERS
March 28, 2012
MOHD.ARIF Vs. THE STATE OF MADHYA PRADESH
August 29, 2012
MOHINDER AND OTHERS Vs. STATE OF M P
July 4, 2012
MOHIT SINGH VERMA Vs. THE STATE OF MADHYA PRADESH
August 21, 2012
MOIL JAN SHAKTI MAJDOOR SANGH Vs. UNION OF INDIA
June 19, 2012
MOLA MUDHA Vs. STATE OF MADHYA PRADESH
October 10, 2012
MONOTECH SYSEM LTD. Vs. JAI BADRI VISHAL GRAPHICS
February 22, 2012
MONOTECH SYSTEMS LTD Vs. JAI BADRI VISHAL GRAPHICS
February 2, 2012
MONU KUSHWAH Vs. STATE OF M.P.
August 8, 2012
MONU KUSHWAH Vs. STATE OF M.P.
April 11, 2012
MONU SHARMA Vs. STATE OF M.P.
September 17, 2012
MOOLCHANDRA AND OTHERS Vs. STATE OF M P
December 6, 2012
MORE SINGH S/O MACHCHARAM PANDAJI Vs. STATE OF M P AND OTHERS
February 28, 2012
MOTILAL Vs. SATTE OF M P
May 9, 2012
MOTIRAM S/O BHILASA MALVIYA Vs. STATE OF MADHYA PRADESH
August 1, 2012
MOULANA AZAD NATIONAL INSTITUTE OF TECHNOLOGY Vs. AJIT NARAYAN
August 29, 2012
MOUNLAL KACHHI AND ORS. Vs. MAHILA BADIDAU
August 13, 2012
MP HOUSING BOARD Vs. NIRMAL SINGH SURI
April 26, 2012
MP STATE LEGAL SERVICE AUTHORITY Vs. ANUJ KUMAR
June 25, 2012
MP STATE MINOR FOREST Vs. ZUDEDA BI
March 15, 2012
MP WAREHOUSING AND LOGISTICS Vs. JAGDISH AHIRWAR
April 9, 2012
MRIDUL MISHRA Vs. STATE OF MP
June 22, 2012
MU HARBO BAI Vs. LALSINGH AND OTHERS
January 13, 2012
MUEEN MUBEEN KHA Vs. STATE OF MADHYA PRADESH
June 28, 2012
MUKEEM ALIAS IMRAN Vs. STATE OF MADHYA PRADESH
August 7, 2012
MUKESH Vs. STATE OF MADHYA PRADESH
July 4, 2012
MUKESH Vs. STATE OF M P
March 28, 2012
MUKESH Vs. STATE OF M P
February 3, 2012
MUKESH Vs. THE STATE OF MADHYA PRADESH
September 7, 2012
MUKESH Vs. OMPRAKASH
August 13, 2012
MUKESH CHAUDHARY Vs. STATE OF M.P.
September 21, 2012
MUKESH JAIN Vs. STATE OF M P
August 23, 2012
MUKESH KUMAR GUPTA Vs. STATE OF M.P.
September 7, 2012
MUKESH KUMAR S/O KOMALCHAND Vs. VIJAY BAHADUR SINGH S/O UJYAR
October 4, 2012
MUKESH MAHESHWARI Vs. UNITED WESTERN BANK LTD
May 2, 2012
MUKESH PATEL Vs. STATE OF MADHYA PRADESH
May 9, 2012
MUKESH S/O JAG JIWAN Vs. STATE OF MADHYA PRADESH
August 3, 2012
MUKESH SHARMA Vs. STATE OF MADHYA PRADESH
September 21, 2012
MUKESH SHARMA Vs. STATE OF M P
September 11, 2012
MUKESH SHIVHARE Vs. STATE OF M.P.
November 22, 2012
MUKESH SINGH Vs. THE STATE OF MADHYA PRADESH
September 10, 2012
MUKESH SINGH TOMAR, S/O SHRI MUNNA Vs. RAKESH SHARMA, S/O SHRI AMRISH
November 1, 2012
MUKESH TIWARI Vs. STATE OF M P
March 19, 2012
MUKESH VERMA S/O PURAN VERMA Vs. STATE OF M.P.
October 3, 2012
MUKUND NARAIN TRIVEDI AND ORS Vs. STATE OF M P AND OTHERS
November 29, 2012
MULU Vs. STATE OF MADHYA PRADESH
December 21, 2012
MUMBI BAI Vs. STATE OF M P
March 7, 2012
MUNDA TAI Vs. NEW INDIA ASSURANCE CO LTD
September 13, 2012
MUNEEM @ GUNGWA KOL Vs. STATE OF M P
September 7, 2012
MUNEEM S/O NATHURAM SHARMA Vs. STATE OF MADHYA PRADESH
October 1, 2012
MUNICIPAL CORPORATION GWALIOR Vs. VIVEK APTE AND OTHERS
July 6, 2012
MUNICIPAL COUNCIL, MORENA Vs. STATE OF MADHYA PRADESH
October 5, 2012
MUNISHWAR SINGH KUSHWAH Vs. STATE OF MP & OTHERS
August 6, 2012
MUNNA Vs. STATE OF M P
May 9, 2012
MUNNA @ MAHENDRA Vs. STATE OF M P
January 3, 2012
MUNNA DHEEMAR Vs. STATE OF M.P.
September 18, 2012
MUNNA KHAN Vs. UNION OF INDIA
December 10, 2012
MUNNA LAL TRIPATHI Vs. JAWAHARLAL NEHRU KRISHI VISHWAVIDYALAYA
June 25, 2012
MUNNA MUNIRAJ SAHU Vs. RAMBAHOR SAHU
February 21, 2012
MUNNA SINGH Vs. STATE OF MADHYA PRADESH
June 26, 2012
MUNNA SINGH @ MAHENDRA PRATAP SINGH Vs. THE STATE OF MADHYA PRADESH
September 7, 2012
MUNNALAL Vs. STATE OF MADHYA PRADESH
June 25, 2012
MUNNALAL @ MUNNA Vs. STATE OF M.P.
October 1, 2012
MUNNALAL ALIAS BABULAL S/O. RAMDAYAL Vs. STATE OF MADHYA PRADESH
November 6, 2012
MUNNALAL BAILLAIYA Vs. MUNICIPAL CORPORATION, KATNI
December 4, 2012
MUNNALAL DANDOTIYA Vs. SURENDRA NATH ALIAS BABULAL AND OTHERS
March 7, 2012
MUNNALAL TRIPATHI Vs. JAWAHARLAL NEHRU KRISHI VISHWAVIDYALAYA
June 26, 2012
MUNNI BAI Vs. STATE OF M.P. & ORS.
December 6, 2012
MUNNI DEVI Vs. DEVENDRA
September 6, 2012
MUNNI LAL BHADOLIYA Vs. THE STATE OF MP & OTHERS
August 8, 2012
MUNNI SINGH CHAUHAN Vs. STATE OF M.P. AND OTHERS
June 26, 2012
MUNSHI Vs. STATE OF MADHYA PRADESH
September 12, 2012
MUNSHI KHAN S/O BABU KHAN Vs. STATE OF M P
March 27, 2012
MUNSHI LAL MAHENDRA KUMAR JAIN Vs. GOPAL GUPTA
September 24, 2012
MUNSILAL S/O KARULAL BALAI Vs. STATE OF M P
March 21, 2012
MUNSINGH Vs. CHAGAN
November 6, 2012
MURARI Vs. STATE OF MADHYA PRADESH
February 21, 2012
MURARILAL YADAV Vs. STATE OF MADHYA PRADESH
August 21, 2012
MUSTAFA ALI KHAN Vs. RAMCHANDRA
August 1, 2012
MUTKAI Vs. STATE OF MADHYA PRADESH
August 24, 2012
N N PATHAK Vs. JAWAHARLAL NEHRU KRISHI VISHWAVIDYALAYA
July 5, 2012
N N PATHAK AND ORS Vs. JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYA AND OTHER
July 5, 2012
N S BUNDELA Vs. CHAIRMAN, M P ELECTRICITY BOARD AND OTHERS
December 13, 2012
N S CHOUHAN Vs. STATE OF MADHYA PRADESH
August 27, 2012
N S RUPRAH Vs. MANOJ SHARMA
February 16, 2012
N.P. TIWARI AND OTHERS Vs. STATE OF M.P. AND OTHERS
September 6, 2012
N.S. DHAKAD & OTHERS Vs. STATE OF M.P.
October 8, 2012
NAFISA BEGUM AND OTHERS Vs. BHAIRO SINGH JADAUN AND TOHERS
May 1, 2012
NAGAR PALIK NIGAM Vs. BHAGWAN DAS GUPTA
April 30, 2012
NAGAR PALIKA NIGAM SAGAR Vs. M H KHAN
August 7, 2012
NAGAR PALIKA PARISHAD ASHOKNAGAR Vs. BALWANT RAJ SURANA AND OTHERS
May 14, 2012
NAGAR PALIKA PARISHAD MIHONA Vs. RAMNATH
April 11, 2012
NAGAR PALIKA PARISHAD SEONI-MALWA DISTRICT Vs. STATE OF M P
November 22, 2012
NAGAR PANCHAYAT Vs. THE STATE OF M.P. AND ANR.
April 2, 2012
NAGAR PANCHAYAT BADARWAS Vs. SURESH KUMAR SHARMA
August 22, 2012
NAGESHWAR DHAR DWIVEDI Vs. STATE OF M.P.
October 3, 2012
NAGESHWARA AND ANR. Vs. DISTRICT COLLECTOR STATE OF M.P. AND 3 ORS.
August 28, 2012
NAGESWAR S/O RAMCHANDRA Vs. UNION OF INDIA
March 19, 2012
NAGRIK UPBHOKTA MARGADARSHAN Vs. STATE OF M P
January 2, 2012
NAHAR SINGH & ANOTHER Vs. STATE OF M.P.
September 7, 2012
NAHARINGA S/O MANGLA DAMAR Vs. STATE OF MADHYA PRADESH
August 6, 2012
NAJARIYA S/O PUSHKAR Vs. STATE OF M P
August 30, 2012
NAKUL HARIJAN Vs. STATE OF MP
May 8, 2012
NAMRATA CHOPRA Vs. ASHFAQ AHMED QURESHI
March 15, 2012
NAN BHAIYA S/O BALAKDAS @ NANHU AND ORS Vs. STATE OF M P
February 28, 2012
NANAKRAM KALRA S/O NARAYANDAS KALRA AND ANOTHER Vs. BOARD OF REVENUE, M.P., GWALIOR AND ANOTHER
May 15, 2012
NANBHAIYA Vs. STATE OF M P
February 28, 2012
NAND KUMAR BANHANI S/O. LATE SHRI ARJUNDAS, AGED 51 YEARS, OCCUPATION: SERVICE, R/O. 115, INDRAPURI COLONY, BHANWERKUAN, INDORE Vs. STATE OF M.P. THROUGH P.S. KOTWALI, MHOW, DISTT. INDORE
September 7, 2012
NANDKISHORE KACHRULAL Vs. STATE OF MADHYA PRADESH
January 12, 2012
NANDLAL JAISWAL S/O TARACHAND JAISWAL Vs. DISTRICT COLLECTOR, DHAR
November 6, 2012
NANDRAM Vs. BABOOLAL @ BABBOO
August 29, 2012
NANHELAL Vs. STATE OF MADHYA PRADESH
October 12, 2012
NANURAM S/O CHHITAJI Vs. BHAGIRATH S/O GHISAJI AND OTHERS
January 18, 2012
NARAYAN Vs. STATE OF MP
April 17, 2012
NARAYAN Vs. STATE OF M P
July 20, 2012
NARAYAN ACHARYA Vs. KISHANLAL
October 1, 2012
NARAYAN ACHARYA Vs. KISHAN LAL
December 17, 2012
NARAYAN ACHARYA S/O JETHMAL JI ACHARYA Vs. KISHANLAL S/O JETHMAL JI ACHARYA AND ORS
April 13, 2012
NARAYAN GIR GOSWAMI AND OTHERS Vs. PRINCIPAL SECRETARY, DEPARTMENT OF SCHOOL EDUCATIO
July 30, 2012
NARAYAN S/O MANGILAL KAHAR Vs. JEEVRAJ S/O MANGILAL KAHAR & OTHERS
February 3, 2012
NARAYAN SHARMA Vs. STATE OF M P
February 7, 2012
NARAYAN SINGH Vs. BABULAL
March 27, 2012
NARAYAN SINGH Vs. STATE OF M P
December 3, 2012
NARAYAN SINGH S/O BAPU SINGH RAJPUT Vs. STATE OF MADHYA PRADESH
August 8, 2012
NARAYAN TRADING CO Vs. ABCOM TRADING PVT LTD
September 28, 2012
NARAYANDAS CHAUDHARY Vs. STATE OF MADHYA PRADESH AND OTHERS
March 28, 2012
NARAYANSINGH RATHORE AND ANR Vs. RAMESHCHANDRA JAIRAMSINGH PATIDAR AND ANR
December 14, 2012
NARENDRA KUMAR Vs. STATE OF M P
June 27, 2012
NARENDRA KUMAR DHINGRA Vs. STATE OF MADHYA PRADESH
October 10, 2012
NARENDRA KUMAR JAISWAL Vs. DIVISIONAL RAILWAY MANAGER (WORKS) & OTHERS
September 6, 2012
NARENDRA KUMAR RATHI Vs. RAVINDRA MODI
August 23, 2012
NARENDRA KUMAR SHARMA Vs. RAMPRATAP DHAKAD & 3 OTHERS
September 27, 2012
NARENDRA KUMAR SHUKLA Vs. STATE
September 4, 2012
NARENDRA SINGH Vs. STATE & ORS.
September 3, 2012
NARENDRA SINGH & OTHERS Vs. STATE OF M P
August 16, 2012
NARENDRA SINGH MANJHI Vs. STATE OF M.P.
August 21, 2012
NARENDRA SINGH UMATH Vs. STATE OF M P
April 16, 2012
NARENDRA SINGH YADAV Vs. STATE OF M.P.
September 7, 2012
NARESH Vs. STATE OF MADHYA PRADESH
March 20, 2012
NARESH KUMAR Vs. STATE OF MADHYA PRADESH
September 10, 2012
NARESH PATHAK Vs. STATE OF M P
June 21, 2012
NARESH S/O KHOOB CHAND Vs. STATE OF M P
March 20, 2012
NARHARI SINGH CHAUHAN Vs. STATE OF M P AND OTHERS
April 25, 2012
NARMADA Vs. DINESH
January 2, 2012
NARMADA PATHAK Vs. STATE OF M P
January 27, 2012
NARMADA PRASAD CHOURE Vs. NANAKRAM PAVAR
January 16, 2012
NARMADA PRASAD SHARMA Vs. NARENDRA BHADUR SINGH RAJPUT
July 16, 2012
NATADIYA S/O GULAB Vs. STATE OF M P
March 15, 2012
NATHHILAL & ANOTHER Vs. STATE OF M P & OTHERS
February 17, 2012
NATHU LAL Vs. BABULAL
June 14, 2012
NATHURAM Vs. BABULAL
July 10, 2012
NATHURAM Vs. STATE OF MADHYA PRADESH
October 10, 2012
NATHURAM THAKRE Vs. THE STATE OF MADHYA PRADESH
August 22, 2012
NATIONAL COUNCIL OF Y.M.C. OF INDIA Vs. SUDHIR CHANDRA DATT
September 12, 2012
NATIONAL FERTILIZERS LTD NFL UNIT VIJAPUR Vs. STATE OF M P
January 27, 2012
NATIONAL INSURANACE CO LTD Vs. RAMESH SEN
April 20, 2012
NATIONAL INSURANCE CO LTD Vs. BATIBAI
April 3, 2012
NATIONAL INSURANCE CO LTD Vs. RAMKISHORE MISHRA
September 13, 2012
NATIONAL INSURANCE CO LTD Vs. RAMCHANDRA
November 6, 2012
NATIONAL INSURANCE CO. LTD Vs. RAMKISHORE MISHRA
September 3, 2012
NATIONAL INSURANCE CO. LTD. Vs. RADHABAI
November 6, 2012
NATIONAL INSURANCE CO.LTD Vs. RAMKUMARI
June 22, 2012
NATIONAL INSURANCE CO.LTD. Vs. KAMAL
September 3, 2012
NATIONAL INSURANCE COMPANY Vs. RAKESH KUMAR KACHHWAHA, S/O MOTILAL KACHHWAHA AND
October 5, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. MOTILAL, S/O TEERATH PRASAD AND ORS
October 8, 2012
NATIONAL INSURANCE COMPANY LTD Vs. AMAR SINGH
June 28, 2012
NATIONAL INSURANCE COMPANY LTD Vs. LALLA RAM KEWAT
November 19, 2012
NAVAL KISHORE SHARMA Vs. STATE OF M P
April 13, 2012
NAVEEN DUBEY Vs. STATE OF MADHYA PRADESH
December 14, 2012
NAVEEN KUMAR GEORGE Vs. STATE OF M.P.
November 6, 2012
NAVITA Vs. SHOBHAN
December 11, 2012
NAVNEET SHRIWAS Vs. STATE OF MADHYA PRADESH
January 11, 2012
NEELAM JAIN Vs. NARAYAN PRASAD
December 7, 2012
NEERAJ Vs. STATE OF MADHYA PRADESH
May 9, 2012
NEERAJ JAINENDRA TRIPATHI Vs. STATE OF MADHYA PRADESH
January 24, 2012
NEETI CHAURASIA Vs. STATE OF M P
November 8, 2012
NEETU BAI Vs. STATE OF M P
January 19, 2012
NEETU TEJKUMAR BHAGAT Vs. JABALPUR DEVELOPMENT AUTHORITY
September 26, 2012
NEHA VINOD KUMAR JAIN Vs. STATE OF M P
January 2, 2012
NETLAL Vs. SALIGRAM
October 10, 2012
NEW GOLDEN TRANSPORT COMPANY Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX
November 29, 2012
NEW INDIA ASSURANCE CO LTD Vs. LAXMIBAI W/O JAMNAPRASAD
August 14, 2012
NEW INDIA ASSURANCE CO LTD Vs. SHOBHA SHARMA
March 21, 2012
NEW INDIA ASSURANCE CO LTD Vs. MAHILA LAXMI SISODIYA AND ORS
May 3, 2012
NEW INDIA ASSURANCE CO.LTD. Vs. MOHAN PRKASH UPADHYAY, RAMBALA, KALAWATI, AASHARAM @ KALLU
August 21, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. UMA BAI
September 17, 2012
NEW INDIA INSURANCE CO Vs. KAILASH
July 4, 2012
NEW INDIA INSURANCE CO LTD Vs. KAMLA BAI
April 30, 2012
NEW INDIA INSURANCE CO LTD Vs. KAILASHBAI
November 6, 2012
NIHAL CHANDRA JAIN Vs. STATE OF M P
September 14, 2012
NIRANJANA PATERIA Vs. STATE OF M P AND OTHERS
November 27, 2012
NIRMAL KUMAR JAIN Vs. STATE OF M P AND OTHERS
July 10, 2012
NIRMALA AND ANOTHER Vs. LAXMI AND OTHERS
May 9, 2012
NIRMALA KHARE Vs. SURENDRA PATHAK
December 12, 2012
NIRMALA RAIKWAR Vs. STATE OF MP
October 30, 2012
NIRMALA RAO Vs. LAXMA BAI
May 9, 2012
NIRMALA SHARMA Vs. STATE OF M.P.
August 1, 2012
NIRMALABAI D/O MEHTAB SINGH Vs. SHANKARSINGH S/O MEHTABSINGH & OTHERS
March 20, 2012
NISAR AHMED Vs. STATE OF M P
March 6, 2012
NISHCHAL JHARIA Vs. STATE OF M.P.
August 23, 2012
NITIN Vs. STATE OF M.P.
May 3, 2012
NITIN KUMAR DUBEY Vs. STATE OF M P AND OTHERS
July 19, 2012
NITIN SAMAN Vs. STATE OF MADHYA PRADESH
May 7, 2012
NITU AGRAWAL Vs. SHIREESH AGRAWAL
February 8, 2012
NONE JOO Vs. KARAN SINGH
April 13, 2012
NOOR RAHAN Vs. STATE OF MADHYA PRADESH
May 14, 2012
NORTHERN COALFIELDS LIMITED Vs. M.K. GOEL
September 20, 2012
NTPC Vs. STATE OF M P
July 17, 2012
NTPC LTD SIDHI Vs. COMMISSIONER MUNICIPAL CORPORATION SINGRAULI
February 23, 2012
O T G GLOBAL FINANCE LTD Vs. MOHAN MANDELIA
January 6, 2012
O.P.PATEL Vs. STATE OF M.P.
November 7, 2012
OCCUPATION-LABOUR Vs. STATE OF M P
April 30, 2012
OLIYA BEGUM Vs. ABDUL RASHID
April 3, 2012
OM PRAKASH Vs. STATE OF M P
July 18, 2012
OM PRAKASH Vs. STATE OF M P
November 20, 2012
OM PRAKASH AGRAWAL Vs. UNION OF INDIA
November 5, 2012
OM PRAKASH GUPTA Vs. HARCHARAN SINGH
July 27, 2012
OM PRAKASH JATAV Vs. STATE OF M.P
April 11, 2012
OM PRAKASH MARAIYA Vs. STATE OF MADHYA PRADESH
August 6, 2012
OM PRAKASH NAGAR Vs. APPELLATE AUTHORITY
June 21, 2012
OM PRAKASH SAXENA Vs. STATE OF MP
December 19, 2012
OM PRAKASH SHIKSHA PRASAR SAMITI Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
August 3, 2012
OM PRAKASH TIWARI Vs. NEETU TIWARI
March 6, 2012
OMI @ OM PRAKASH Vs. STATE OF M.P.
October 30, 2012
OMKANTA SHARMA Vs. STATE OF MADHYA PRADESH
October 16, 2012
OMKAR SINGH Vs. STATE OF MADHYA PRADESH
September 24, 2012
OMKAR SINGH Vs. BABULAL ALIAS BABBU AND OTHERS
May 3, 2012
OMKAR SINGH S/O PURANMAL PATIDAR Vs. STATE OF M P
February 3, 2012
OMPRAKASH Vs. STATE OF M P
April 2, 2012
OMPRAKASH Vs. STATE OF MADHYA PRADESH
August 9, 2012
OMPRAKASH Vs. STATE OF M P
January 2, 2012
OMPRAKASH Vs. STATE OF MADHYA PRADESH
September 13, 2012
OMPRAKASH Vs. STATE OF M P
September 13, 2012
OMPRAKASH JAIN Vs. SHYAMLAL VYAS
October 18, 2012
OMPRAKASH KUSHWAH Vs. SHANTI DEVI
August 28, 2012
OMPRAKASH S/O SHRI NANDLALJI RATHI Vs. RAJRAJESHWARI STONE CRUSHER THROUGH PROPRIETOR SMT. SUNITA W/O SHRI JASWANT KUMARJI KUMAWAT & OTHERS
January 18, 2012
OMPRAKASH SHARMA Vs. STATE OF M.P.
September 18, 2012
OMPRAKASH THAKUR Vs. NIRANJANLAL
January 19, 2012
ONKAR YADAV Vs. STATE OF M P
August 27, 2012
ONKARLAL S/O RUGHNATHJI Vs. STATE OF MADHYA PRADESH
July 9, 2012
OP NEHRA Vs. STATE OF MP
June 25, 2012
ORIENT VINDYAAS Vs. SAZZI KUTTPPAN
November 6, 2012
ORIENTAL INSURANCE CO LTD Vs. RAVI SHANKAR
December 13, 2012
ORIENTAL INSURANCE CO LTD Vs. KAILASH PRASAD PATEL
December 12, 2012
ORIENTAL INSURANCE CO. LTD. Vs. KAILASH PRASAD PATEL AND ANOTHER
February 12, 2012
ORIENTAL INSURANCE COMPANY LTD Vs. BHAGWATI, WD/O LATE PUNARAM
October 5, 2012
ORIENTAL INSURANCE COMPANY LTD Vs. KAVALJEETSINGH & OTEHRS
April 3, 2012
P K PLASTICS Vs. COMMISSIONER OF COMMERCIAL TAX
January 17, 2012
PADAM JAIN Vs. STATE OF MADHYA PRADESH
November 30, 2012
PADAM SINGH Vs. STATE OF M P
July 18, 2012
PADAMLATA KAUL Vs. STATE OF M.P.
August 13, 2012
PADMANABHA BHASKARAN PILLAI Vs. FOOD CORPORATION OF INDIA
March 6, 2012
PAHADSINGH S/O DHULIYA Vs. STATE OF M P
March 19, 2012
PAHALWAN SINGH KOLI Vs. STATE OF M.P. AND OTHERS
April 12, 2012
PALLAVI Vs. SACHIN
January 5, 2012
PAN STEEL PVT LTD Vs. M P STATE ELECTRICITY BOARD
September 17, 2012
PANCHAM SINGH DHAKAD AND ORS Vs. STATE OF M P AND OTHERS
May 3, 2012
PANCHAN MOCHIYAN RATLAM Vs. SANTOSH KUMAR
April 9, 2012
PANDHARI Vs. RAMCHANDRA
October 4, 2012
PANDHARI S/O SHOBHARAM Vs. STATE OF M P
May 4, 2012
PANKAJ Vs. USHA
August 9, 2012
PANKAJ Vs. SAMRADHI SONI
August 21, 2012
PANKAJ DIXIT Vs. STATE OF M P
April 16, 2012
PANKAJ MEHROTRA Vs. SHILPI MEHROTRA
March 12, 2012
PANKAJ VIKAS KHARE S/O LATE SHRI R B KHARE Vs. M P STATE TOURISM CORPORATION LIMITED AND ORS
July 24, 2012
PANNALAL AND ANOTHER Vs. STATE OF M P
August 31, 2012
PAPO ALIAS AMARSINGH S/O LAJJARAM Vs. STATE OF M P
July 9, 2012
PAPPU Vs. STATE OF M P
March 13, 2012
PAPPU Vs. STATE OF M P
May 9, 2012
PAPPU @ ISHAQ KHAN Vs. STATE OF M.P.
September 25, 2012
PAPPU @ NARENDRA KUMAR Vs. STATE OF M.P.
June 20, 2012
PAPPU @ PUSHPRAJ SINGH Vs. STATE OF M.P.
October 4, 2012
PAPPU ALIAS BHARATSINGH Vs. STATE OF M P
January 13, 2012
PAPPU ALIAS JEEVANSINGH S/O LAXMANSINGH RAJPUR Vs. ATYENDRASINGH S/O RAJENDRASINGH CHOUHAN
August 28, 2012
PAPPU ALIAS KALYAN SINGH PARIHAR Vs. STATE OF M P
November 6, 2012
PAPPU ALIAS RAMPRAKASH S/O RAMSEWAK BRAHMAN Vs. STATE OF M P
May 4, 2012
PAPPU S/O LUNJA BHIL Vs. UNITED INDIA INSURANCE CO LTD
August 8, 2012
PAPPU S/O LUNJA BHIL Vs. UNITED INDIA INSURANCE CO LTD AND OTHERS
August 7, 2012
PARAG Vs. HEMRAJ
January 9, 2012
PARAMLAL @ PARAM & 2 OTHERS Vs. STATE OF M P
November 23, 2012
PARAMSUKH FILLING STATION Vs. STATE OF MP
July 13, 2012
PARAS Vs. STATE OF M P
November 21, 2012
PARAS CHAND JAIN Vs. HIGH COURT OF MP
September 13, 2012
PARAS KUMAR JAIN Vs. STATE OF M P
January 19, 2012
PARAS PHARMACEUTICALS LTD Vs. STATE OF MADHYA PRADESH
February 2, 2012
PARASMAL JAIN S/O RAKHABCHAND JAIN Vs. GOVIND S/O MOHANSINGH PAWAR
August 28, 2012
PARASMAL PARAKH & OTHERS Vs. RAJ KUMAR & OTHERS
April 24, 2012
PARASRAM Vs. STATE OF M.P.
September 6, 2012
PARASRAM BAGHEL Vs. THE STATE OF MADHYA PRADESH
September 10, 2012
PARASRAM DUBEY, S/O. GURUPRASAD Vs. SANTOSH KUMAR, S/O. RADHIKA
October 30, 2012
PARATH LAL PATLE Vs. STATE OF MADHYA PRADESH
January 6, 2012
PARENTERAL DRUGS (INDIA) LTD. Vs. UNION OF INDIA
November 27, 2012
PARSAD AHRIRWAR Vs. CHINTA KUSHWAHA
January 16, 2012
PARSADI Vs. STATE OF M P
August 28, 2012
PARSADILAL Vs. STATE OF M P
May 3, 2012
PARVAT SINGH Vs. KHANJUWA
June 21, 2012
PARVEZ KHAN Vs. TEKRAM
February 22, 2012
PARVEZ KHAN Vs. STATE OF M P
March 20, 2012
PARWATI PANTHI Vs. STATE OF M.P
October 12, 2012
PATEL ENTERPRISES Vs. THE STATE OF MADHYA PRADESH
August 22, 2012
PATI RAM SHIVHARE LOK KALYAN EVAM SHIKSHA NYAS Vs. STATE OF M P
August 28, 2012
PATIRAM BAGHEL Vs. KALLARAM
April 30, 2012
PAVAN ALIAS PANKAJ GUPTA Vs. STATE OF MADHYA PRADESH
August 1, 2012
PAVAN KUMAR Vs. STATE OF MADHYA PRADESH
October 4, 2012
PAWAN KUMAR Vs. STATE OF M P
April 12, 2012
PAWAN KUMAR PATIDAR Vs. STATE OF MADHYA PRADESH
September 24, 2012
PAWAN S/O MAMRAJ SHARMA AND OTHERS Vs. SHYAM SUNDER S/O DURGASAHAI AND OTHERS
March 15, 2012
PAWAN SHUKLA Vs. STATE OF M P
February 14, 2012
PAWAN VISHWAKARMA Vs. MP STATE MADHYA KSHETRA VIDYUT
May 9, 2012
PEOPLES UNIVERSITY Vs. UNION OF INDIA
April 25, 2012
PERCY JAIN Vs. JIWAJI UNIVERSITY, GWALIOR
April 13, 2012
PHERANIYA Vs. MAUJI LAL
February 2, 2012
PHOOL SINGH Vs. STATE OF M P
April 3, 2012
PHOOLMATI SINGH PATEL Vs. NATHULAL SINGH
October 4, 2012
PICHADA AVAM DALIT WARG SANGH Vs. STATE OF M P
January 12, 2012
PILLOO KACHHI Vs. STATE OF M P
January 10, 2012
PILLU ALIAS PYARELAL Vs. STATE OF MADHYA PRADESH
January 10, 2012
PITHAMPUR STEELS LTD Vs. KOTAK MAHINDRA BANK LTD
December 13, 2012
PITIYA ALIAS ROOPRAO Vs. THE STATE OF MADHYA PRADESH
September 18, 2012
PIYUSH BHARGAVA S/O SIDDHESHWAR BHARGAVA Vs. STATE OF M P AND OTHERS
April 13, 2012
POHAP SINGH Vs. STATE OF M P
August 27, 2012
POONAM MEENA Vs. MEERA PODDAR
April 23, 2012
POORAN LAL MALVIYA Vs. STATE OF MADHYA PRADESH
January 9, 2012
POORANLAL Vs. STATE OF MADHYA PRADESH
October 3, 2012
POORANLAL RAJAK Vs. STATE OF MADHYA PRADESH
July 24, 2012
POORANLAL RAJAK Vs. STATE OF M P
July 24, 2012
POP SINGH Vs. RAM SINGH S/O TORAN SINGH YADAV
October 16, 2012
POPULAR SALES Vs. STATE OF MADHYA PRADESH
February 2, 2012
PRABHA JAIN Vs. CENTRAL BANK OF INDIA
October 30, 2012
PRABHAKAR JOSHI Vs. RAJKUMAR
November 23, 2012
PRABHARANI KHARE Vs. STATE OF MADHYA PRADESH
May 7, 2012
PRABHAT DUBEY Vs. STATE OF M P AND OTHERS
March 16, 2012
PRABHAT KISHORE S/O JOSHAP JEORGE Vs. STATE OF MADHYA PRADESH
August 23, 2012
PRABHU DAYAL SINGH Vs. STATE OF M P
January 27, 2012
PRABHU SAHU Vs. STATE OF M P
October 1, 2012
PRABHULAL AND ANOTHER Vs. STATE OF M.P.
September 17, 2012
PRABHULAL S/O GANGARAM NAYAK Vs. STATE OF MADHYA PRADESH
August 1, 2012
PRABHULAL S/O GANGARAM NAYAK Vs. STATE OF M P
August 1, 2012
PRABHUNATH SINGH Vs. STATE OF MADHYA PRADESH
July 24, 2012
PRABHUNATH SINGH AND TWO OTHERS Vs. STATE OF M P
July 24, 2012
PRADEEP Vs. CHOTE SINGH AND OTHERS
December 13, 2012
PRADEEP AGNIHOTRI Vs. STATE OF M. P.
October 29, 2012
PRADEEP ALIAS RINKU Vs. STATE OF MADHYA PRADESH
January 2, 2012
PRADEEP CHAUHAN Vs. STATE OF MADHYA PRADESH
July 5, 2012
PRADEEP JAIN AND OTHERS Vs. STATE OF M P & OTHERS
March 13, 2012
PRADEEP KUMAR CHOUKSEY Vs. COTTON CORPN OF INDIA LTD
February 10, 2012
PRADEEP KUMAR MASURKAR Vs. STATE OF MP
July 2, 2012
PRADEEP KUMAR SAXENA S/O KAMLA PRASAD SAXENA Vs. STATE OF M P AND OTHERS
April 13, 2012
PRADEEP SINGH Vs. STATE & ORS.
September 3, 2012
PRAGYA SINGH KUSHWAHA @ PRAGYA BHARTI Vs. UNION OF INDIA
May 17, 2012
PRAHALAD KUSHWAHA Vs. RANI DEOMATI
May 9, 2012
PRAHALAD S/O MANGILAL Vs. SATISH S/O OMPRAKASH AND OTHERS
February 28, 2012
PRAHLAD Vs. STATE OF MADHYA PRADESH
September 13, 2012
PRAHLAD DAS Vs. STATE OF M P
July 17, 2012
PRAHLAD DAS AGARWAL Vs. SAMBHAJI RAO
July 2, 2012
PRAHLAD GATTANI Vs. STATE OF M P
March 22, 2012
PRAHLAD S/O GOVERDHANLAL KANTHALI Vs. MANJEET SINGH S/O TARASINGH GANDHI
April 12, 2012
PRAHLAD S/O SHRI K.L.AMARCHAIYA Vs. STATE OF M.P.
September 20, 2012
PRAHLAD, SON OF BHAIYAJI PATEL, R/O VILLAGE SURTALAI, POLICE STATION GOHALPUR DISTRICT JABALPUR (M.P.) Vs. STATE OF MADHYA PRADESH
November 6, 2012
PRAKASH AHIRWAR Vs. STATE OF M P
July 18, 2012
PRAKASH BAI Vs. BHERULAL
March 27, 2012
PRAKASH CHANDRA Vs. STATE OF M P
June 25, 2012
PRAKASH DESAI Vs. STATE OF M P
April 4, 2012
PRAKASH DEVILAL BAGARI Vs. GOVERDHANLAL RAMAJI SURYAWANSHI
July 31, 2012
PRAKASH DHIMAR Vs. KAMAL KUMAR
August 9, 2012
PRAKASH INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
December 20, 2012
PRAKASH KUNWER Vs. RAHESHYAM
August 6, 2012
PRAKASH MISHRA Vs. MADHYA PRADESH LEGAL AID AND LEGAL ADVICE BOARD
July 24, 2012
PRAKASH PARMAR Vs. GOVERNMENT OF M P
March 29, 2012
PRAKASH SAHU Vs. KAVITA
August 31, 2012
PRAKASH SINGH THAKUR Vs. STATE OF M.P.
October 30, 2012
PRAKASH YADAV AND ANOTHER Vs. OM PRAKASH AND OTHERS
February 28, 2012
PRAKASHWATI Vs. MANGAL SINGH
May 3, 2012
PRAMILA RAJAK Vs. STATE OF M P
August 21, 2012
PRAMOD Vs. STATE OF M.P.
September 25, 2012
PRAMOD KAURAV Vs. STATE OF MADHYA PRADESH AND OTHERS
December 10, 2012
PRAMOD KUMAR BARUA Vs. STATE OF M.P.
September 21, 2012
PRAMOD KUMAR MISHRA Vs. MADHYA PRADESH POWER GENERATING CO LTD AND OTHERS
November 20, 2012
PRAMOD MISHRA Vs. STATE OF MADHYA PRADESH & OTHERS
August 23, 2012
PRAMOD SHRIVAS Vs. STATE OF M P AND OTHERS
July 31, 2012
PRAMOD SINGH Vs. STATE OF MADHYA PRADESH
July 13, 2012
PRAMOD SINGH Vs. STATE OF M P
July 13, 2012
PRAMOD TIWARI Vs. CHANCELLOR, JNKVV
November 5, 2012
PRAMOD TIWARI Vs. CHANCELLOR, JNKVV AND OTHERS
October 31, 2012
PRAN SINGH Vs. STATE OF MADHYA PRADESH
May 8, 2012
PRAN SINGH BRIJLAL BAIRAGI AND ORS Vs. STATE OF M P
May 8, 2012
PRANAV SONI Vs. THE STATE OF MADHYA PRADESH AND BHAGWAN SINGH
August 14, 2012
PRANAY VALLABH TRIPATHI Vs. GOVIND VALLABH PANT GRIH NIRMAN SAHAKARI SANSTHA
October 11, 2012
PRANAY VERMA Vs. ATUL CHOUDHARY
September 6, 2012
PRASAD TIWARI Vs. THE STATE OF MADHYA PRADESH
September 10, 2012
PRASANA R BHATNAGAR AND ANOTHER Vs. STATE OF M P AND OTHERS
August 13, 2012
PRATAP SINGH Vs. STATE OF MADHYA PRADESH
August 31, 2012
PRATAP WAHINI SAMAJ KALYAN SANSTHAN, GWALIOR AND A Vs. JAY NARAYAN CHOUKSEY AND OTHERS
February 2, 2012
PRATHVISINGH Vs. STATE OF MP
June 20, 2012
PRATIBHA SHARMA AND OTHERS Vs. BOARD OF SECONDARY EDUCATION AND OTHERS
September 5, 2012
PRATIBHA TIWARI Vs. STATE OF M.P.
November 8, 2012
PRATIBHA V. ANAND Vs. STATE OF M.P.
December 4, 2012
PRAVEEN GUPTA Vs. KAMINI GUPTA
December 7, 2012
PRAVEEN KUMAR Vs. STATE OF MP
February 2, 2012
PRAVEEN SAXENA Vs. MANAGING DIRECTOR APPELLATE AUTHOITY LIC OF INDIA
February 10, 2012
PRAYAG SHARAN SHARMA Vs. THE STATE OF MADHYA PRADESH
August 22, 2012
PREETAM Vs. STATE OF M P
March 12, 2012
PREETAM SAHU Vs. STATE OF M P
February 2, 2012
PREETI BAGDE Vs. STATE OF M P
December 3, 2012
PREHLAD YADAV Vs. RAMVARAN
August 14, 2012
PREM CHAND JAIN Vs. STATE OF M.P.
December 4, 2012
PREM LAXMAN SONPURE Vs. UNION OF INDIA
June 27, 2012
PREM NARAYAN MISHRA AND OTHERS Vs. PRINCIPAL SECRETARY, STATE OF M P AND OTHERS
November 29, 2012
PREM PRAKASH AMBEDKAR Vs. DIRECTOR, RMRC (ICMR), JABALPUR
July 26, 2012
PREM SINGH Vs. KARAMAT ALI
November 26, 2012
PREMCHAND Vs. RAMPATIBAI
January 27, 2012
PREMDAS AHIRWAR Vs. STATE OF MADHYA PRADESH
May 17, 2012
PREMLAL Vs. UNION OF INDIA
June 26, 2012
PREMLAL PATHAK Vs. STATE OF M.P. & ORS
January 2, 2012
PREMLATA Vs. GORDHANLAL
November 27, 2012
PREMLATA GOUTAM Vs. STATE OF MADHYA PRADESH
September 5, 2012
PREMSUKH RATNERE Vs. THE STATE OF MADHYA PRADESH
August 22, 2012
PREMWATI KASHYAP Vs. STATE OF MADHYA PRADESH
June 25, 2012
PRESTIGE FOODS LIMITED Vs. CIT
April 11, 2012
PRESTIGE VANASPATI INDUSTRIES Vs. JACOB MANDAL
January 17, 2012
PRINCIPAL SECRETARY THE STATE OF MADHYA PRADESH Vs. MAHENDRA SOLANKI
September 12, 2012
PRINCIPAL SECRETARY, GOVERNING BODY VASUNDHARA RAJ Vs. MADAN LAL GUPTA AND ANOTHER
October 30, 2012
PRISM CEMENT LTD Vs. SAROJ SINGH
September 14, 2012
PRITAM SINGH Vs. STATE OF M P
July 26, 2012
PRITAM SINGH Vs. STATE OF M P
February 22, 2012
PRITHAVI RAJ SARIN Vs. RAMESH KUMAR
January 23, 2012
PRITHVI RAJ SARIN Vs. RAMESH KUMAR SACHDEVA
January 3, 2012
PRITHVIPUTRA MINING AND REAL ESTATE PVT LTD Vs. UNION OF INDIA & TWO OTHERS
April 24, 2012
PRIYA AGRAWAL ALIAS SHUBHLATA AGRAWAL Vs. STATE OF M P
January 9, 2012
PROFESSOR NARENDRA SINGH PUNIA Vs. SURESH KUMAR KHATI
March 26, 2012
PROPOSED BRAHMGIR MAHARAJ MACHHALI Vs. STATE OF M.P. & ORS.
November 30, 2012
PUJA MAHESHWARI W/O AMIT MAHESHWARI AND ANOTHER Vs. GOPAL AGRAWAL S/O HUKUMCHANDJI AGRAWAL
February 28, 2012
PUNJAB NATIONAL BANK Vs. GANESH PD. DUBEY
November 20, 2012
PURALAL Vs. STATE OF M P
March 26, 2012
PURAN Vs. STATE OF MP
June 20, 2012
PURAN BUNKAR Vs. STATE OF M P
April 26, 2012
PURAN LAL SAHU Vs. THE STATE OF MADHYA PRADESH
August 22, 2012
PURAN SINGH Vs. STATE OF M P
March 14, 2012
PURSHOTTAM CHOUBEY Vs. GAYATRI BAI
February 21, 2012
PURUSHAINDRA KUMAR KAURAV Vs. UNION OF INDIA
May 1, 2012
PURUSHOTTAM MAHAVIDYALAYA DADRAUVAZ Vs. STATE OF MADHYA PRADESH
June 7, 2012
PURUSHOTTAM SHIKSHA AVAM JAN KALYAN SAMITI Vs. STATE OF M.P.
August 8, 2012
PUSHPA AGRAWAL Vs. OMPRAKASH AGARWAL
February 8, 2012
PUSHPA ARORA Vs. ANITA ARORA
February 22, 2012
PUSHPA BAI Vs. SANTOSH KUMAR GUPTA
September 12, 2012
PUSHPA MAYUR GRIH NIRMAN SAHAKARI SAMITI MARYADIT AND ANOTHER Vs. STATE OF M.P. AND OTHERS
June 21, 2012
PUSHPAKUNWAR Vs. PRADEEP SINGH
February 23, 2012
PUSHPALATA Vs. MISHRI BAI
October 1, 2012
PUSHPALATA JAIN Vs. SHRI CLOTH MARKET KANYA VIDHYALAYA
March 27, 2012
PUSHPANJALI SINGH Vs. STATE OF MADHYA PRADESH
April 9, 2012
PUSHPARAJ SINGH Vs. AJAY SINGH & OTHERS
March 21, 2012
PUSHPRAJ DUBEY Vs. STATE OF M P
April 27, 2012
PUSHPRAJ SINGH AND OTHERS Vs. STATE OF MADHYA PRADESH AND ANOTHER
December 10, 2012
PUSPALATA & ORS Vs. MOHD MAKBUL AHLAM & ORS
May 3, 2012
PYARELAL Vs. STATE OF MADHYA PRADESH
August 29, 2012
PYARELAL GHONGDE Vs. SECRETARY/ADDITIONAL SECRETARY AND OTHERS
July 24, 2012
QUTUBUDDIN Vs. M P PASCHIM KSHETRA VIDYUT VITRAN CO LTD
April 26, 2012
QUTUBUDDIN Vs. M P PASCHIM KESHETRA VIDYUT VITRAN CO LTD
January 17, 2012
R B SHRIVASTAVA Vs. SPECIAL POLICE ESTABLISHMENT LOKAYUKT
January 25, 2012
R K JAIN Vs. MADHYA BHARAT GRAMIN BANK
August 16, 2012
R K PANDEY Vs. STATE OF M P
November 23, 2012
R K PARASHAR Vs. M P POWER MANAGEMENT COMPANY AND OTHERS
September 18, 2012
R K SHAHU Vs. REGIONAL PROVIDENT FUND COMMISSIONER
April 9, 2012
R K UPADHYAY Vs. STATE OF M P
March 28, 2012
R L SHARMA Vs. STATE OF MP AND OTHERS
July 30, 2012
R S JATAV AND ORS Vs. STATE OF M P AND ORS
March 2, 2012
R. S. CHOUHAN Vs. GITA MITTAL & OTHERS
August 6, 2012
R.C. SHUKLA Vs. STATE AND OTHERS
August 21, 2012
R.K. MITTAL Vs. M.P. MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD.
December 19, 2012
R.K. TRIPATHI Vs. STATE OF M.P.
August 9, 2012
R.K.PATEL AND CO. Vs. INDORE DEVELOPMENT AUTHORITY
September 21, 2012
R.R. DASS Vs. GENERAL MANAGER & ORS.
October 5, 2012
R.S. NIM Vs. STATE & OTHERS
August 21, 2012
RACHNA DIXIT Vs. STATE OF M.P.
December 12, 2012
RADATYA S/O SIGDAR BHILALA Vs. STATE OF M P
August 8, 2012
RADHA GUPTA Vs. STATE OF MP
October 8, 2012
RADHA KISHAN MUNDA Vs. MANNU LAL SAHU
August 30, 2012
RADHA KRISHNA OJHA Vs. STATE OF M.P. & OTHERS
March 22, 2012
RADHA VALLABH AND OTHERS Vs. HAFIZ KHAN AND OTHERS
August 21, 2012
RADHABAI Vs. BHAGWANDAS AND OTHERS
May 2, 2012
RADHABAI W/O LATE HIRALAL Vs. TARACHAND S/O KHYALIRAM
January 31, 2012
RADHACHARAN SHARMA Vs. STATE OF M P
October 8, 2012
RADHAKISHAN Vs. SHYAMLAL
January 2, 2012
RADHE SHYAM JAT Vs. STATE OF M P
February 13, 2012
RADHELAL KUSHTWAR Vs. STATE OF M.P.
August 9, 2012
RADHESHYAM Vs. STATE OF M P
January 9, 2012
RADHESHYAM Vs. PRINCIPAL SECRETARY STATE OF MP
June 20, 2012
RADHESHYAM HEERALAL KALOTA Vs. STATE OF MADHYA PRADESH
November 19, 2012
RADHESHYAM KUSHWAHA Vs. BABIYA
October 19, 2012
RADHESHYAM S/O BANSIRAM @ VISHRAM Vs. STATE
July 30, 2012
RADHESHYAM S/O MADHOSINGH AND THREE ORS Vs. STATE OF M P
July 31, 2012
RADHEY SHYAM Vs. STATE OF MADHYA PRADESH
August 7, 2012
RADHEY SHYAM Vs. PANKAJ
May 1, 2012
RADHIKA Vs. PROFESSIONAL EXAMINATION
August 14, 2012
RADHIKA D/O VINAY KUMAR DUBEY AND OTHERS Vs. PROFESSIONAL EXAMINATION EDUCATION BOARD, BHOPAL A
August 9, 2012
RADHYASHYAM S/O RAMPRATAP PATIDAR Vs. CENTRAL NARCOTIC BUREAU, NEEMUCH
March 21, 2012
RADICO KHAITAN LTD. Vs. THE STATE OF MADHYA PRADESH
August 28, 2012
RAFIQ MOHAMMAD Vs. STATE OF M P
June 26, 2012
RAFIQUE, NOOR MOHD MUSALMAN Vs. STATE OF M P
June 28, 2012
RAGHAVENDRA RANJAN DAS Vs. CENTRAL BANK OF INDIA
June 28, 2012
RAGHU THAKUR Vs. STATE OF M P
April 13, 2012
RAGHUBEER SINGH CHEECHAM Vs. THE STATE OF MADHYA PRADESH
August 22, 2012
RAGHUNANDAN PRASAD SHARMA Vs. STATE OF M P AND OTHERS
January 12, 2012
RAGHUNATH SINGH Vs. PRAGOBAI
August 31, 2012
RAGHUNATH SINGH PATEL Vs. CHANDRA PAL SINGH PARIHAR
August 1, 2012
RAGHURAJ SINGH Vs. KEDAR SINGH
September 17, 2012
RAGHUVEER Vs. RAJESH RAI
August 21, 2012
RAGHUVEER PRASAD Vs. MANDIR MARGHATIA MAHAVIR
September 14, 2012
RAGHUVEER PRASAD SEN Vs. STATE
September 3, 2012
RAGHUVEER SINGH Vs. STATE OF M.P.
September 13, 2012
RAGHVENDRA PRASAD GAUTAM Vs. UNION BANK OF INDIA AND ANOTHER
January 17, 2012
RAHIMUDDIN Vs. UNION OF INDIA
July 24, 2012
RAHMAT NOOR KHAN Vs. STATE OF M.P.
August 8, 2012
RAHUL Vs. MOINUDIN & ORS.
July 20, 2012
RAISINGH BARELA Vs. STATE OF M P
July 31, 2012
RAJ ALIAS RAI SINGH GURJAR Vs. T.I.R.N. DUBEY & OTHERS
February 1, 2012
RAJ KISHOR MISHRA Vs. STATE OF M P
August 30, 2012
RAJ KUMAR DUBEY Vs. REKHA DUBEY
January 24, 2012
RAJ KUMAR JAIN Vs. VIVEK KUMAR JAIN
August 21, 2012
RAJ KUMAR JAIN Vs. THE STATE OF MADHYA PRADESH
September 10, 2012
RAJ KUMAR KUSHWAHA Vs. STATE OF MADHYA PRADESH
September 3, 2012
RAJ KUMAR PANDEY Vs. STATE OF M P
May 10, 2012
RAJ KUMAR RANE Vs. STATE OF M P
April 24, 2012
RAJ KUMAR VERMA Vs. STATE OF M.P.
April 2, 2012
RAJ PRATAP TIWARI Vs. STATE OF M.P. & ORS.
November 30, 2012
RAJA Vs. STATE OF MP
May 8, 2012
RAJA BABU Vs. STATE OF MADHYA PRADESH
October 9, 2012
RAJA CHOUDHARY @ RAJU Vs. THE STATE OF MADHYA PRADESH
October 5, 2012
RAJABETI Vs. STATE OF MADHYA PRADESH
June 26, 2012
RAJABHAIYA GUPTA Vs. KAMLABAI
July 5, 2012
RAJANISH SHUKLA Vs. STATE OF MADHYA PRADESH
April 13, 2012
RAJARAM ALIAS RAJA Vs. STATE OF MADHYA PRADESH
September 25, 2012
RAJARAM PATEL Vs. STATE OF M.P.
December 14, 2012
RAJARAM RATNAKAR Vs. STATE OF U P
July 25, 2012
RAJARAM S/O SHANKARLAL PATIDAR Vs. SHANTILAL S/O SHANKARLAL
February 28, 2012
RAJARAM S/O SHOBHARAM BAGHEL Vs. STATE OF M P AND OTHERS
April 20, 2012
RAJBHADUR KHARE Vs. MADHYA PRADESH GRAMIN BANK PRADHAN KARYALAYA
September 26, 2012
RAJBHAN SINGH Vs. STATE OF MP
May 8, 2012
RAJEEV KUMAR Vs. STATE OF MADHYA PRADESH
July 26, 2012
RAJEEV KUMAR MISHRA Vs. STATE OF M P
January 19, 2012
RAJENDRA Vs. ADDITIONAL COLLECTOR
April 9, 2012
RAJENDRA @ RAJU AND OTHERS Vs. STATE OF M P
September 25, 2012
RAJENDRA AND OTHERS Vs. STATE OF M.P.
January 4, 2012
RAJENDRA BHARTI Vs. SANTOSH KUMAR SHARMA
April 19, 2012
RAJENDRA CHARMKAR Vs. STATE OF MADHYA PRADESH
October 10, 2012
RAJENDRA CHHAOCHHARIA Vs. UNION OF INDIA
September 25, 2012
RAJENDRA DWIVEDI Vs. DEPOT MANAGER, M P S R T C AND ORS
August 23, 2012
RAJENDRA JAIN Vs. STATE BAR COUNCIL OF M P
April 18, 2012
RAJENDRA JAIN Vs. STATE BAR COUNCIL OF M P & 27 OTHERS
April 12, 2012
RAJENDRA KUMAR Vs. STATE OF MADHYA PRADESH
March 16, 2012
RAJENDRA KUMAR CHOUKSEY Vs. STATE OF MADHYA PRADESH
May 8, 2012
RAJENDRA KUMAR GANGWAR Vs. STATE OF M.P. & OTHERS
October 10, 2012
RAJENDRA KUMAR JHA Vs. CHIEF SECRETARY STATE OF MP
June 18, 2012
RAJENDRA KUMAR NAGVANSHI Vs. STATE OF M.P.
September 20, 2012
RAJENDRA KUMAR SHIV Vs. STATE OF M.P. & ORS.
September 10, 2012
RAJENDRA KUMAR SHIVDE Vs. STATE OF M P
May 15, 2012
RAJENDRA KUMAR SHIVDE Vs. STATE OF M.P
May 14, 2012
RAJENDRA PRASAD Vs. STATE OF M P
August 8, 2012
RAJENDRA PRASAD Vs. COLLECTOR
September 5, 2012
RAJENDRA PRASAD BANSAL Vs. MUKESH KUMAR JAIN
September 11, 2012
RAJENDRA PRASAD PATHAK Vs. UNION OF INDIA
July 3, 2012
RAJENDRA PRASAD SHROTI Vs. MANJUSHA JAIN
February 23, 2012
RAJENDRA PRASAD VERMA Vs. UNION OF INDIA
August 7, 2012
RAJENDRA SHARMA Vs. STATE OF MP
December 10, 2012
RAJENDRA SINGH Vs. STATE OF MADHYA PRADESH
May 9, 2012
RAJENDRA SINGH Vs. STATE OF M.P.
April 2, 2012
RAJENDRA SINGH & ANOTHER Vs. STATE OF M P
March 13, 2012
RAJENDRA SINGH RAWAT Vs. STATE OF M P
September 3, 2012
RAJENDRA SINGH S/O SHANKAR SINGH AND ORS Vs. STATE OF M P
May 9, 2012
RAJENDRA SINGH SALUJA Vs. STATE OF M P
March 21, 2012
RAJENDRA SINGH SALUJA Vs. STATE OF MADHYA PRADESH
May 17, 2012
RAJESH Vs. STATE OF MADHYA PRADESH
August 22, 2012
RAJESH Vs. STATE OF MADHYA PRADESH
August 29, 2012
RAJESH Vs. NITYANAND
July 17, 2012
RAJESH Vs. STATE OF M.P.
August 9, 2012
RAJESH Vs. STATE OF M.P.
August 1, 2012
RAJESH ASNANI Vs. STATE OF M P
February 7, 2012
RAJESH CHOUDHARY AND OTHERS Vs. STATE OF M P AND OTHERS
July 3, 2012
RAJESH DUBEY Vs. STATE OF M.P
September 11, 2012
RAJESH GUPTA Vs. URVASHI MARWAHA
June 19, 2012
RAJESH GUPTA @ TARZEN Vs. STATE OF MADHYA PRADESH
November 6, 2012
RAJESH JAIN AND OTHERS Vs. STATE OF M.P.
September 18, 2012
RAJESH JAISWAL Vs. DISTRICT COLLECTOR
November 6, 2012
RAJESH KATHURIA Vs. STATE OF M P
April 30, 2012
RAJESH KATURI AND OTHERS Vs. STATE OF M P
July 6, 2012
RAJESH KUMAR Vs. PREMCHAND
January 3, 2012
RAJESH KUMAR Vs. DEVENDRA SINGH
June 20, 2012
RAJESH KUMAR SAXENA Vs. STATE OF M P
May 14, 2012
RAJESH KUMAR TIWARI Vs. STATE OF MADHYA PRADESH
November 6, 2012
RAJESH KUMAR TIWARI Vs. THE STATE OF MADHYA PRADESH
September 10, 2012
RAJESH PATHAK Vs. STATE OF MADHYA PRADESH
June 21, 2012
RAJESH RAGHUVANSHI Vs. STATE OF M P AND OTHERS
May 4, 2012
RAJESH RAJORA Vs. LOKAYUKT ORGANISATION
September 4, 2012
RAJESH RANA AND ANOTHER Vs. BOARD OF SECONDARY EDUCATION AND OTHERS
May 15, 2012
RAJESH S/O GOPILAL Vs. STATE OF M P
April 11, 2012
RAJESH S/O GOPILAL, AGED 20 YEARS, OCCUPATION - LABOURER BOTH R/O INDRA NAGAR, NAGJHIRI, UJJAIN Vs. STATE OF MADHYA PRADESH THROUGH P.S. NEELGANGA, DISTRICT UJJAIN (MP)
April 11, 2012
RAJESH SHARMA Vs. STATE OF MADHYA PRADESH
December 17, 2012
RAJESH SHUKLA AND OTHERS Vs. STATE OF M.P. AND ANOTHER
February 2, 2012
RAJESH SINGH PARIHAR Vs. THE STATE OF MADHYA PRADESH
September 5, 2012
RAJESH SINGH PATEL Vs. STATE OF MADHYA PRADESH
November 6, 2012
RAJESH THAPAK Vs. THE STATE OF MP AND OTHERS
October 8, 2012
RAJESH VISHWAKARMA Vs. STATE OF MADHYA PRADESH
March 27, 2012
RAJESHWAR RAO Vs. UNION OF INDIA
April 19, 2012
RAJINDER KAUR Vs. STATE OF M P
February 27, 2012
RAJIV KUMAR JAIN Vs. VEERENDRA NARAIN MISHRA
February 2, 2012
RAJIV SINGH KUSHWAH Vs. SMT. GEETA AND OTHERS
August 23, 2012
RAJJAB ALI Vs. STATE OF MADHYA PRADESH
July 13, 2012
RAJJAB ALI Vs. STATE OF M P
July 13, 2012
RAJKARAN SINGH Vs. STATE OF MADHYA PRADESH
October 9, 2012
RAJKISHORE GUPTA Vs. DISTRICT GENERAL OF BORDER SECURITY FORCE & OTHERS
July 17, 2012
RAJKUMAR Vs. STATE OF MADHYA PRADESH
September 28, 2012
RAJKUMAR Vs. STATE OF M P
March 20, 2012
RAJKUMAR Vs. DHUNDHA
September 18, 2012
RAJKUMAR KANATHE Vs. STATE OF M P
August 7, 2012
RAJKUMAR KEWAT Vs. STATE OF M P AND OTHERS
March 5, 2012
RAJKUMAR MANDNANI Vs. PRADEEP KHILVANITL
February 2, 2012
RAJKUMAR PANDEY Vs. BALMUKUND AGRAWAL
April 18, 2012
RAJKUMAR SAHU Vs. STATE OF M P
March 5, 2012
RAJKUMAR SHARMA Vs. STATE OF M. P.
September 10, 2012
RAJKUMARI AND ANOTHER Vs. SARITA AND OTHERS
March 27, 2012
RAJMAL Vs. HEERALAL
July 5, 2012
RAJMANI KUSHWAHA Vs. STATE OF MP
March 29, 2012
RAJMANI KUSHWAHA Vs. STATE OF MADHYA PRADESH
March 19, 2012
RAJMANI VISHWAKARMA Vs. STATE OF M.P. & ORS.
September 5, 2012
RAJNEESH SHARMA Vs. REKHA SHARMA AND ANOTHER
April 18, 2012
RAJNI TIWARI Vs. BHAGYAWATI BAI
February 2, 2012
RAJOO ALIAS RAMAKANT Vs. STATE OF MADHYA PRADESH
November 21, 2012
RAJORIYA BROTHERS Vs. STATE OF M P
July 19, 2012
RAJPAL SINGH Vs. STATE OF M P
August 30, 2012
RAJU Vs. STATE OF M.P.
August 7, 2012
RAJU @ JITENDRA Vs. STATE OF M P
November 27, 2012
RAJU ALIAS PRADEEP Vs. STATE OF M P
March 16, 2012
RAJU ALIAS RAJAN Vs. STATE OF MADHYA PRADESH
February 14, 2012
RAJU ALIAS RAJVIR SINGH Vs. STATE OF MADHYA PRADESH
September 13, 2012
RAJU BAMHNE Vs. THE STATE OF MADHYA PRADESH
September 18, 2012
RAJU GANESH KAMBLE Vs. STATE OF M.P. & ORS.
January 2, 2012
RAJU KACHHI Vs. STATE OF MADHYA PRADESH
September 7, 2012
RAJU RAJENDRA Vs. STATE OF MP
June 18, 2012
RAJU RATHORE Vs. STATE OF M.P.
December 14, 2012
RAJU S/O PREMCHAND AND ORS Vs. STATE OF M P AND ORS
May 8, 2012
RAJUALAL Vs. STATE OF MADHYA PRADESH
May 8, 2012
RAJULAL S/O SUMRAN LODHI AND ORS Vs. STATE OF M P
May 8, 2012
RAJVEER SINGH BHADAORIA Vs. STATE OF M.P. AND OTHERS
May 15, 2012
RAKESH Vs. RETURNING OFFICER
May 16, 2012
RAKESH Vs. PARMAL SINGH AND OTHERS
May 2, 2012
RAKESH AGRAWAL Vs. B.S.JAGGI
July 10, 2012
RAKESH BANSAL @ BANTI BANSAL Vs. STATE OF M.P.
September 5, 2012
RAKESH KATARE Vs. STATE OF M. P. & ANR.
August 21, 2012
RAKESH KUMAR DHINGRA Vs. M.P. POLLUTION CONTROL BOARD AND ANOTHER
September 5, 2012
RAKESH KUMAR DHINGRA Vs. MADHYA PRADESH POLLUTION CONTROL BOARD
May 4, 2012
RAKESH KUMAR MEHRA Vs. STATE & ORS.
September 4, 2012
RAKESH KUMAR SHARMA Vs. AZAD DUBEY
May 2, 2012
RAKESH S/O LUNKIYA @ LAXMAN Vs. STATE OF M P
September 24, 2012
RAKESH S/O NARAYANLALJI Vs. RETURNING OFFICER PANCHAYAT NIRVACHAN AND ORS
April 15, 2012
RAKESH SHAKYA Vs. STATE OF M P
December 6, 2012
RAKESH SHARMA Vs. STATE OF M. P. & ANR.
August 21, 2012
RAKESH SINGH BHADORIYA Vs. UNION OF INDIA
July 9, 2012
RAKESH TIWARI Vs. STATE OF M P
March 5, 2012
RAM BAHADUR TIWARI Vs. STATE OF M P AND OTHERS
July 24, 2012
RAM BHAROSA Vs. STATE OF M P
February 6, 2012
RAM BHAROSE Vs. STATE OF MADHYA PRADESH
August 6, 2012
RAM BHAROSE KAMAL Vs. STATE OF M P
April 10, 2012
RAM BHAROSE S/O MOLCHAND PATEL AND ORS Vs. STATE OF M P
November 6, 2012
RAM CHARAN S/O BHERU SINGH GEHOLT Vs. STATE OF M P
March 15, 2012
RAM DAYAL Vs. NAGAR PALIKA PARISHAD SHEOPUR
September 28, 2012
RAM GOPAL Vs. STATE OF M P
January 4, 2012
RAM GOPAL & OTHERS Vs. RAM NARAYAN & OTHERS
September 18, 2012
RAM GOPAL DANDOTIA Vs. STATE OF M P
June 20, 2012
RAM GOPAL DANDOTIYA Vs. STATE OF MADHYA PRADESH
June 19, 2012
RAM GOPAL TIWARI Vs. DIRECTOR
June 27, 2012
RAM JANKI HANUMAN MANDIR Vs. BHARAT KUMAR PATEL
April 18, 2012
RAM KALI ALIAS SUNDARIYA Vs. STATE OF MP
March 22, 2012
RAM KRIPAL KAHAR Vs. STATE OF M P
October 9, 2012
RAM KUMAR BAISHANDER Vs. STATE OF M P
February 23, 2012
RAM KUMAR SHARMA Vs. THE STATE OF MADHYA PRADESH
August 22, 2012
RAM KUSHAL GAUTAM S/O SHRI TEERATH PRASAD GAUTAM Vs. STATE OF MADHYA PRADESH
January 19, 2012
RAM LAKHAN SINGH Vs. STATE OF MP
December 6, 2012
RAM LAL Vs. STATE OF MADHYA PRADESH
September 28, 2012
RAM MANOHAR LOHIA GIRH NIRMAN Vs. MUNICIPAL COUNCIL
January 24, 2012
RAM MILAN CHAKRAWARTY Vs. RAJKUMAR AGRAWAL
April 20, 2012
RAM MURTI TIWARI Vs. STATE OF MADHYA PRADESH
July 10, 2012
RAM NARAYAN SHAKYA & OTHERS Vs. STATE OF MADHYA PRADESH
August 9, 2012
RAM NARAYAN SHAKYA & OTHERS Vs. STATE OF M P
August 9, 2012
RAM NARESH PAL Vs. STATE OF M P
March 2, 2012
RAM NARESH PAL Vs. STATE OF M.P.
March 16, 2012
RAM NARESH SINGH TOMAR Vs. STATE OF M P
September 24, 2012
RAM NARESH TIWARI Vs. STATE OF M P
June 28, 2012
RAM NIWAS Vs. STATE OF MADHYA PRADESH
August 24, 2012
RAM PAL Vs. BABU LAL
February 27, 2012
RAM PRAKASH SINGH TOMAR Vs. STATE OF M P
July 5, 2012
RAM PRASAD S/O. GIRDHARI KEWAT, RESIDENT OF VILLAGE KAGRE KA BADA, P.S. AJAIGARH, DISTRICT PANNA (M.P.) Vs. STATE OF MADHYA PRADESH
November 6, 2012
RAM PRASAD YADAV Vs. STATE OF MADHYA PRADESH
January 12, 2012
RAM PRATAP SINGH Vs. UNION OF INDIA & OTHERS
November 2, 2012
RAM RATAN Vs. KANHIYALAL
August 6, 2012
RAM RATAN BARAIYA Vs. STATE OF M P
July 3, 2012
RAM RATAN KEWAT Vs. STATE OF M P
June 19, 2012
RAM SAHAI VERMA Vs. STATE OF M P
August 30, 2012
RAM SAHAI VERMA Vs. STATE OF M P
January 9, 2012
RAM SAHAY KANSANA Vs. STATE OF M.P.
September 6, 2012
RAM SEVAK KUSHWAH Vs. STATE OF M.P.
August 3, 2012
RAM SEWAK PATIDAR Vs. NARAYAN SINGH PATIDAR
July 10, 2012
RAM SEWAK TIWARI Vs. M.P. ROAD TRANSPORT CORPORATION
September 21, 2012
RAM SINGH Vs. STATE OF MADHYA PRADESH
November 9, 2012
RAM SINGH Vs. STATE OF M P
January 5, 2012
RAM SINGH Vs. DASHRATH
November 8, 2012
RAM SINGH Vs. KISHANPYARI
November 27, 2012
RAM SINGH Vs. STATE OF MADHYA PRADESH
October 8, 2012
RAM SINGH Vs. WESTERNCOAL FIELDS LTD
June 27, 2012
RAM SINGH Vs. DASHRATH
January 8, 2012
RAM SINGH Vs. STATE OF MADHYA PRADESH
October 31, 2012
RAM SINGH Vs. VIRENDRA KUMAR CHOUBEY
April 3, 2012
RAM SINGH AAZAD & ORS. Vs. SMT. MAYA SINGH
May 15, 2012
RAM SINGH AND 2 ORS. Vs. PRAHLAD SINGH 7 ORS.
September 3, 2012
RAM SINGH DAMOR Vs. SUNIL KUMAR
February 28, 2012
RAM SINGH S/O MOHAN SINGH LODHI Vs. STATE OF M P
July 28, 2012
RAM SIYA KANOJIA Vs. STATE OF MADHYA PRADESH
October 10, 2012
RAM SIYA SHARMA Vs. STATE OF M P
November 27, 2012
RAM SUNDER SINGH Vs. RAM SAJEEWAN S/O SHRI MUNDU PATEL
October 4, 2012
RAM SWAROOP BHOLE Vs. STATE OF MADHYA PRADESH
May 8, 2012
RAMA CONSTRUCTION Vs. STATE OF M P
August 3, 2012
RAMA PHOSPHATES LTD , INDORE Vs. LAGHU UDYOG MAZDOOR UNION, INDORE AND ANOTHER
September 25, 2012
RAMA SINGH Vs. MAYA SINGH
May 15, 2012
RAMA YADAV Vs. SHEIKH SAEED
September 14, 2012
RAMAI SINGH, S/O SWAROOP SINGH Vs. BHARAMAL DAIRY FARM, PROP. AMRIT LAL
November 21, 2012
RAMANAND Vs. STATE OF M P
December 14, 2012
RAMANAND DAS Vs. STATE OF M P
December 5, 2012
RAMANAND PANDEY Vs. STATE OF M.P. & OTHERS
February 7, 2012
RAMANUJ KUSHWAHA Vs. BRIJBHAN KUSHWAHA
December 14, 2012
RAMARANI Vs. STATE OF M. P.
September 24, 2012
RAMASHRAY PRASAD DWIVEDI Vs. UNION OF INDIA
September 11, 2012
RAMAUTAR Vs. STATE OF M.P. THROUGH POLICE STATION KOTWALI, PANNA
July 13, 2012
RAMAVTAR Vs. SHIVBHAJAN ALIAS BHAJNA
February 21, 2012
RAMAYAN PRASAD TIWARI Vs. STATE OF MADHYA PRADESH
July 26, 2012
RAMBABU ALIAS CHHOTU ALIAS SUNIL Vs. STATE OF M P
July 26, 2012
RAMBABU PANDEY Vs. STATE OF M.P.
September 14, 2012
RAMBAGAS Vs. THE STATE OF MADHYA PRADESH
September 7, 2012
RAMCHANDRA S/O GOVIND SONI Vs. STATE THROUGH PS G R P INDORE
August 30, 2012
RAMCHANDRA SINDHI Vs. MAHILA GODAWARI MISHRA
November 6, 2012
RAMCHARAN Vs. STATE OF MADHYA PRADESH
September 25, 2012
RAMCHARAN Vs. STATE OF MP
May 9, 2012
RAMCHARAN Vs. STATE OF MADHYA PRADESH
July 9, 2012
RAMCHARAN Vs. STATE OF M P
April 24, 2012
RAMCHARAN Vs. STATE OF M P
May 1, 2012
RAMCHARAN Vs. THE STATE OF MADHYA PRADESH
September 18, 2012
RAMCHARAN Vs. STATE OF M P
May 9, 2012
RAMCHARAN @ BHAJJU Vs. STATE OF MADHYA PRADESH
July 26, 2012
RAMCHARAN S/O NAGGAJI KHATI AND ORS Vs. EXECUTIVE ENGINEER, JAL SAN SADHAN SAMBHAG AND ORS
February 21, 2012
RAMDAS AND ORS Vs. STATE OF M P
April 23, 2012
RAMDAS JHADE Vs. STATE OF M P
July 6, 2012
RAMDAS KIRAR Vs. STATE OF MADHYA PRADESH
December 11, 2012
RAMDAS VAIDYA AND ORS Vs. STATE OF M P AND ORS
June 25, 2012
RAMDAYAL JATAV Vs. THE STATE OF M.P.
April 11, 2012
RAMDAYAL MISHRA Vs. THE STATE OF MADHYA PRADESH
September 7, 2012
RAMDAYAL S/O CHHUNILAL PURI MUNNI BAI W/O HEMRAJ Vs. STATE OF M P
July 30, 2012
RAMDEEN Vs. STATE OF MADHYA PRADESH
July 24, 2012
RAMDEEN JAT Vs. STATE OF MADHYA PRADESH
October 12, 2012
RAMDEEN, CHHOTIBAI @ LAHANBAI, KANHAIYA Vs. STATE OF M P
February 16, 2012
RAMDEO SINGH Vs. MANGALDEEN
September 12, 2012
RAMENDRA @ RAMAN DHULDUE Vs. STATE OF M P
July 3, 2012
RAMENDRA ALIAS RAMAN DHULDUE Vs. STATE OF M P
July 3, 2012
RAMESH Vs. STATE OF MP
March 19, 2012
RAMESH Vs. STATE OF M P
January 24, 2012
RAMESH Vs. STATE OF M.P.
October 30, 2012
RAMESH Vs. POOJA TRADERS & OTHERS
April 3, 2012
RAMESH ALIAS DURGA SINGH LODHI Vs. STATE OF M P
February 21, 2012
RAMESH BABULAL BAHETI Vs. M P STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
October 31, 2012
RAMESH CHAND JAIN Vs. STATE OF M.P.
January 16, 2012
RAMESH CHAND SHARMA Vs. ANSHUL SHARMA
September 3, 2012
RAMESH CHANDRA Vs. MAHENDRA KUMAR SAHU
August 21, 2012
RAMESH CHANDRA DIXIT Vs. STATE OF MP
April 4, 2012
RAMESH CHANDRA RANAWAT Vs. STATE OF M P & ORS
June 26, 2012
RAMESH CHANDRA SHARMA Vs. TRUST MOORTHI MANDIR SHRI RADHA VALLABH JI
July 9, 2012
RAMESH CHANDRA SHARMA Vs. TRUST MOORTHI MANDIR
October 16, 2012
RAMESH HARIJAN Vs. STATE OF MADHYA PRADESH
September 21, 2012
RAMESH JADOUN Vs. STATE OF M P
July 9, 2012
RAMESH KHANDUJA Vs. STATE OF MADHYA PRADESH AND OTHERS
March 28, 2012
RAMESH KHOT Vs. THE AUTHORISED OFFICER, STATE BANK OF INDORE & OTHERS
May 15, 2012
RAMESH KOL Vs. STATE
August 21, 2012
RAMESH KUMAR Vs. STATE OF MADHYA PRADESH
August 30, 2012
RAMESH KUMAR Vs. JAGANNATH
June 21, 2012
RAMESH KUMAR ALIAS HEERALAL Vs. STATE OF M P
May 8, 2012
RAMESH KUMAR BADODIYA Vs. MP ADIVASI VITTA AVAM VIKAS
January 3, 2012
RAMESH KUMAR DUBEY Vs. STATE OF MP
April 3, 2012
RAMESH KUMAR HEERALAL Vs. STATE OF MP
May 8, 2012
RAMESH KUMAR MEHAR Vs. STATE OF M P
July 3, 2012
RAMESH KUMAR PATEL Vs. MANAGING DIRECTOR
January 9, 2012
RAMESH KUMAR PATEL Vs. R.K. SWAI
September 25, 2012
RAMESH KUMAR SHARMA Vs. STATE OF M P AND OTHERS
January 12, 2012
RAMESH KUMAR YADAV ALIAS RAMMU YADAV Vs. STATE OF MADHYA PRADESH
January 11, 2012
RAMESH MANGAL Vs. STATE OF M P AND ORS
March 27, 2012
RAMESH S/O BABULAL Vs. STATE OF M P
March 27, 2012
RAMESH S/O GANJAN GOND Vs. STATE OF M P
July 19, 2012
RAMESH S/O JAM SINGH & OTHERS Vs. STATE OF M P
July 30, 2012
RAMESH S/O KAMTA PRASAD TIWARI Vs. STATE OF M P
March 19, 2012
RAMESH S/O SHRI KISHANLAL Vs. DHAN SINGH
July 10, 2012
RAMESHCHAND Vs. PRINCIPAL SECRETARY STATE OF MP
June 20, 2012
RAMESHCHANDRA Vs. STATE OF MADHYA PRADESH
August 1, 2012
RAMESHCHANDRA MEENA S/O LAXMINARAYAN MEENA AND TWO Vs. OMPRAKASH MEENA S/O RATANLAL MEENA AND FIVE OTHERS
April 13, 2012
RAMESHCHANDRA S/O RAMCHANDRA Vs. ARJUNLAL, S/O BAPULAL AND ANOTHER
January 3, 2012
RAMESHWAR Vs. STATE OF MADHYA PRADESH
July 13, 2012
RAMESHWAR Vs. ALKA
March 20, 2012
RAMESHWAR Vs. SECRETARY
May 16, 2012
RAMESHWAR DAYAL DANGI Vs. STATE
September 5, 2012
RAMESHWAR JAGANNATH PRASAD GUPTA AND OTHERS Vs. GULSHAN AND ANOTHER
July 24, 2012
RAMESHWAR PRASAD GUPTA Vs. THE STATE OF MADHYA PRADESH
September 10, 2012
RAMESHWAR RAM PATEL Vs. MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN CO. LTD
October 16, 2012
RAMESHWAR S/O DHANNALAL Vs. UJJAIN DEVELOPMENT AUTHORITY
February 28, 2012
RAMGOPAL SHUKLA S/O MADAN MOHAN Vs. STATE OF M P
May 2, 2012
RAMGULAM RAJDAN Vs. STATE OF MP
June 22, 2012
RAMJAN Vs. THE STATE OF MADHYA PRADESH
October 4, 2012
RAMJI SHARMA Vs. LALJI SEN
April 26, 2012
RAMJILAL & OTHERS Vs. STATE OF M P
May 3, 2012
RAMJILAL BURMAN Vs. UNION OF INDIA
January 25, 2012
RAMJILAL CHANDIL Vs. RAMKATORI AGARWAL
February 16, 2012
RAMJILAL KULSHRESTHA Vs. STATE OF M P
April 10, 2012
RAMKALI Vs. M P ELECTRICITY BOARD
June 20, 2012
RAMKESH YADAV Vs. STATE OF M P
April 11, 2012
RAMKINKAR S/O SHIVPRASAD GUPTA Vs. STATE OF M P AND OTHERS
January 17, 2012
RAMKINKAR VISHWAKARMA Vs. STATE OF M P
April 16, 2012
RAMKISHAN Vs. MAHESH AND STATE OF MP
May 18, 2012
RAMKISHAN Vs. STATE OF M.P.
September 17, 2012
RAMKISHAN S/O SHRI RAMESHWAR CHAMAR Vs. HEERALAL S/O BALKISHAN DESWALI AND OTHERS
March 7, 2012
RAMKISHERE GOYAL Vs. SAMPATLAL VYAS
June 20, 2012
RAMKISHOR CHAUDHRI Vs. STATE OF MADHYA PRADESH
August 22, 2012
RAMKISHORE GOYAL Vs. SAMPATLAL VYAS DIED
June 19, 2012
RAMKISHORE SHARMA Vs. STATE OF MADHYA PRADESH
August 9, 2012
RAMKRIPAL KURMI Vs. CHANDRA SHEKHAR KURMI
October 10, 2012
RAMKUMAR YADAV Vs. STATE OF M P AND OTHERS
October 5, 2012
RAMKUNWAR BAI S/O SIDDHNATH AND ORS Vs. STATE OF M P
March 13, 2012
RAMLAL Vs. PRAKASH
September 3, 2012
RAMLAL (SINCE DEAD) AND ANOTHER Vs. ASHOK KUMAR
July 26, 2012
RAMLAL PATEL Vs. SANJAY PATEL
October 10, 2012
RAMLAL SONI Vs. STATE OF M P
August 6, 2012
RAMLAL YADAV Vs. STATE OF M P
April 24, 2012
RAMNATH Vs. STATE OF M P
March 16, 2012
RAMNATH SINGH INSTITUTE OF PHARMACEUTICAL SCIENCE AND TECHNOLOGY, OPP.-SITHOLI R.S., JHANSI ROAD, GWAL Vs. PHARMACY COUNCIL OF INDIA
April 9, 2012
RAMNIWAS Vs. GAME RANGE CHAMBAL SANCTUARY BHIND HEADQUARTER
February 3, 2012
RAMNIWAS GUPTA Vs. STATE OF M P
November 30, 2012
RAMPRAKASH BANSKAR Vs. STATE OF MADHYA PRADESH
May 8, 2012
RAMPRAKASH PANDEY Vs. STATE OF MP
September 4, 2012
RAMPRASAD S/O CHAINSINGH Vs. STATE OF M P
April 11, 2012
RAMPRASAD S/O DEVI SINGH KALOTA & HIRA SINGH S/O DEVI SINGH KALOTA Vs. STATE OF MADHYA PRADESH
August 3, 2012
RAMPRASAD SAHU Vs. GAJENDRA SAHU
April 11, 2012
RAMPYARE DUBEY Vs. SECRETARY STATE OF MADHYA
May 2, 2012
RAMRAJ S/O RAGHURAJ SINGH Vs. POPSINGH AND OTHERS
January 10, 2012
RAMRAJ TRIPATHI Vs. THE STATE OF MADHYA PRADESH
September 10, 2012
RAMRAJA SINGH Vs. STATE OF MADHYA PRADESH
August 21, 2012
RAMRATAN S/O BHERAJI Vs. RAMBHABAI W/O BALUJI AND ANOTHER
January 18, 2012
RAMSAHAY Vs. STATE OF MADHYA PRADESH
August 3, 2012
RAMSAHAY Vs. STATE OF MADHYA PRADESH
June 27, 2012
RAMSAJIVAN Vs. LALJI RAM
March 1, 2012
RAMSAROWAR MISHRA Vs. THE STATE OF MADHYA PRADESH
September 10, 2012
RAMSEWAK SHARMA Vs. STATE OF MADHYA PRADESH
September 3, 2012
RAMSHANKAR & ANOTHER Vs. STATE OF M.P.
December 10, 2012
RAMSHARAN SINGH Vs. BADAL SINGH (DEAD) AND ANOTHER
October 8, 2012
RAMSHARAN SINGH S/O JITENDRA SINGH Vs. STATE OF M P
May 2, 2012
RAMSHRI THAKUR Vs. RAJYOGENDRA SINGH
October 1, 2012
RAMSINGH Vs. STATE OF MADHYA PRADESH
May 9, 2012
RAMSINGH Vs. MANOHARLAL
December 18, 2012
RAMSINGH S/O SHRI UDAJI Vs. STATE OF MADHYA PRADESH
September 3, 2012
RAMSIYA Vs. RAMKATORI
October 1, 2012
RAMSIYA PATEL Vs. STATE OF MADHYA PRADESH
January 2, 2012
RAMSURAT ALIAS MARRA Vs. STATE OF MADHYA PRADESH
August 30, 2012
RAMSURAT ALIAS MARRA Vs. STATE OF M P
August 30, 2012
RAMSWAROOP Vs. STATE OF M P
June 25, 2012
RAMSWAROOP Vs. STATE OF MP
July 26, 2012
RAMSWAROOP Vs. NARAYAN SINGH
June 26, 2012
RAMU Vs. STATE OF MADHYA PRADESH
September 28, 2012
RAMU S/O DHIMRA PAWAR Vs. GULABRAO S/O NARAYAN SABLE
October 4, 2012
RAMU S/O MANGILAL BHILALA R/O INPUN BHIGAWA ROAD SANAWAD DISTRICT WEST NIMAR Vs. STATE THROUGH PS SANAWAD DISTRICT WEST NIMAR KHARGONE
August 29, 2012
RAMVEER SINGH TOMAR Vs. STATE OF M P
February 8, 2012
RAMVILAS SHARMA & OTHERS Vs. STATE OF M.P & OTHERS
August 8, 2012
RAMVRAKCHH Vs. KALLU SINGH
May 10, 2012
RAMWATI W/O MITHULAL DHAKAD AND ORS Vs. MADHYA PRADESH ELECTRICITY BOARD
April 24, 2012
RAN SINGH DAWAR Vs. COMMISSIONER THE STATE OF MADHYA PRADESH
September 21, 2012
RANDHEER SINGH JOO DEV Vs. STATE OF MADHYA PRADESH
January 11, 2012
RANI Vs. PRAMOD
November 6, 2012
RANI PAL D/O LATE RAMPYARELAL Vs. STATE OF M P & 3 OTHERS
September 13, 2012
RANJAN SARVATE Vs. ALLAHABAD BANK
September 5, 2012
RANJANA SINGH Vs. JITENDRA MOHAN KHUNGAR
February 16, 2012
RANJEET KAUR Vs. SURENDRA SINGH GILL
January 13, 2012
RANJEET KHUNUJA Vs. STATE OF M P
June 25, 2012
RANJEET SINGH Vs. STATE OF M P
August 14, 2012
RANJEET SINGH Vs. STATE OF MADHYA PRADESH
August 14, 2012
RANU ENTERPRISES Vs. MALANPUR CAPTIVE POWER LTD
October 1, 2012
RANVEER SINGH & OTHERS Vs. STATE OF M P
April 24, 2012
RANVEER SINGH AND ANOTHER Vs. RANJEET SINGH AND OTHERS
August 22, 2012
RASHID KHAN Vs. NANDARANI YADUVANSHI
February 29, 2012
RASHIK HASAN Vs. NAGAR NIGAM
February 29, 2012
RASHMI GANGRA Vs. STATE OF M.P.
July 10, 2012
RASHMI RAJAK Vs. UNION OF INDIA
September 27, 2012
RASUL KHA Vs. STATE OF M P
July 2, 2012
RATAN KUMRE Vs. PRINCIPAL SECRETARY STATE OF M.P. AND 3 ORS.
September 21, 2012
RATAN SINGH Vs. STATE OF M.P.
October 31, 2012
RATAN SINGH RAJPUT Vs. STATE OF M P
March 19, 2012
RATAN TIWARI Vs. STATE OF MADHYA PRADESH
February 21, 2012
RATANLAL S/O HIRALAL SHRIMAL (DEAD) Vs. RAMNARAYAN S/O GHASIJI TELI (DEAD)
February 28, 2012
RATNESH KUMAR Vs. JAGDISH PRASAD
May 9, 2012
RAUF Vs. STATE OF MADHYA PRADESH
May 4, 2012
RAVI GONTIA Vs. STATE OF M P
October 16, 2012
RAVI GUPTA S/O CHHOTELAL GUPTA Vs. A.K. PATRA
October 5, 2012
RAVI PAWAR THROUGH DR.SUBHASH PAWAR Vs. SUB DIVISIONAL OFFICER(REVENUE) AND SUB DIVISIONAL MAGISTRATE
June 22, 2012
RAVI SHANKAR NAIK Vs. STATE OF M P
November 23, 2012
RAVI SINGH @ RAGHUVEER Vs. STATE OF MADHYA PRADESH
September 20, 2012
RAVI SINGH BHADORIYA Vs. STATE OF M P
July 2, 2012
RAVIKANT S/O RAMDULARE Vs. STATE OF M P
February 2, 2012
RAVINDRA @ CHATI @ RAVI @ CHINI Vs. STATE OF MADHYA PRADESH
September 18, 2012
RAVINDRA CHANDORIA Vs. RAMASHANKAR
March 7, 2012
RAVINDRA KUMAR CHOUDHARY Vs. STATE OF M P AND OTHERS
March 7, 2012
RAVINDRA SHOBHAWAT Vs. SECRETARY KRISHI UPAJ MANDI SAMITI
January 13, 2012
RAVINDRA SINGH Vs. STATE OF M.P.
September 7, 2012
RAVINDRA SINGH RAJPUT Vs. STATE OF MP
September 13, 2012
RAVINDRA SINGH TOMAR Vs. STATE OF M P
November 27, 2012
RAVISH CHANDRA SINGH BAIS Vs. M P STATE ELECTRICITY BOARD & 3 OTHERS
August 9, 2012
RAVISH VAIDH S/O SHRI KRISHNA VAIDH Vs. MATHEW PULKIN S/O SHRI JAN PULKIN
February 1, 2012
RAYEES AHMED Vs. IDDO BEE
April 18, 2012
RAYEES KHAN Vs. STATE OF M.P.
September 6, 2012
RAZA TRADERS Vs. STATE OF M.P. & ORS.
October 16, 2012
REAL MAZON INDIA LTD Vs. STATE OF M P
April 30, 2012
REENA JAIN Vs. PRESIDENT STATE TRANSPORT
November 19, 2012
REENA KHATUJA Vs. MURARI LAL SHARMA
October 16, 2012
REETA JAIN Vs. MANOJ KUMAR JAIN
April 4, 2012
REGIONAL COMMISSIONER Vs. MAHESHWARI NURSINGH
December 4, 2012
REGIONAL PROVIDENT FUND COMMISSIONER Vs. MIRAJ MINERALS
August 23, 2012
REHANA KHAN @ RAM KUMARI AND ANOTHER Vs. STATE OF M P AND ANOTHER
August 21, 2012
REHANA KHAN ALIAS RAM KUMARI Vs. STATE OF MADHYA PRADESH
August 21, 2012
REHMAN BEE Vs. BABU KHAN
January 31, 2012
REKHA BATHAM Vs. STATE OF M P AND OTHERS
November 27, 2012
REKHA GONTIA Vs. STATE OF M P
September 3, 2012
REKHA JAISWAL Vs. STATE
September 4, 2012
REKHA JAISWAL W/O SHRI SANJAY JAISWAL Vs. SANJAY JAISWAL S/O SHIV PRASAD JAISWAL
July 3, 2012
REKHA SACHDEV Vs. YOGESH GEHANI
December 7, 2012
RENU SHRIVASTAVA & OTHERS Vs. STATE OF M P & OTHERS
September 17, 2012
REVA CHOURASIYA Vs. THE STATE OF MADHYA PRADESH
August 31, 2012
REVATI MEHRA @ RIDA FATIMA & ANR. Vs. STATE OF M.P. & ORS.
September 5, 2012
REWA M P Vs. STATE OF MADHYA PRADESH
February 23, 2012
REWARAM Vs. STATE OF M.P.
February 24, 2012
REWARAM BYARE Vs. STATE OF MADHYA PRADESH
March 6, 2012
REWARAM JAT S/O HAKIM SINGH Vs. STATE OF M P AND ORS
August 16, 2012
RINKU KHAN Vs. STATE OF M P
August 9, 2012
RINKU NOURIYA Vs. STATE OF MADHYA PRADESH
June 29, 2012
RINKU SINGH Vs. STATE OF M.P.
September 13, 2012
RISHAB JAIN Vs. UNION OF INDIA
January 17, 2012
RISHABH KUMAR JAIN Vs. GYANCHAND JAIN
September 6, 2012
RISHI KUMAR DUBEY Vs. KENDRIYA JAN SUCHNA ADHIKARI VAH
April 25, 2012
RISHIKESH Vs. STATE OF MADHYA PRADESH
July 6, 2012
RITU AGRAWAL Vs. SECRETERY UNION OF INDIA
November 7, 2012
RITURAJ MEHTA Vs. CENTRONICS COMPUTERS PVT. LTD.
February 28, 2012
RIYAZ ALI Vs. STATE OF M.P. & ORS.
October 1, 2012
RKDF INSTITUTION Vs. PAVAN PRATAP SINGH
September 20, 2012
ROCK HARD PETROCHEMICAL INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
November 6, 2012
ROHAN SINGH YADAV Vs. STATE OF M P
January 27, 2012
ROHIT @ MAHIPAL SINGH Vs. STATE OF MADHYA PRADESH
November 22, 2012
ROHIT BAIGA Vs. STATE OF MADHYA PRADESH
July 13, 2012
ROHIT BAIGA AND ANOTHER Vs. STATE OF M P
July 13, 2012
ROHNI PRASAD S/O SUNDERLAL RAI, GUDDU S/O SUNDERLAL RAI, SIDDHU S/O SONELAL AND PRAHLAD S/O RAMDAS RAI ALL RESIDENTS OF SAIPURA, POLICE STATION TENDUKHEDA, DISTRICT DAMOH Vs. STATE OF MADHYA PRADESH
May 9, 2012
ROOP RAM SEN Vs. STATE OF M P AND OTHERS
July 19, 2012
ROOPA @ RAMROOP Vs. STATE OF MADHYA PRADESH
January 10, 2012
ROOPA SINGH Vs. STATE OF M P
March 6, 2012
ROOPABAI Vs. KANHAIYALAL, S/O JAGDISH
September 7, 2012
ROOPCHAND S/O BHERULAL KHAROL Vs. STATE OF MADHYA PRADESH
August 3, 2012
ROOPJI @ KRISHNA Vs. STATE OF MADHYA PRADESH
November 6, 2012
ROSHAN HOMI PATEL Vs. BHUVANESH FINANCE AND INVESTMENTS PVT LTD
October 3, 2012
ROSILY GEORGE Vs. PRATIBHA KUMAR
August 24, 2012
ROYALE HIGHWAY SERVICES Vs. HINDUSTAN PETROLEUM CORPORATION LTD
February 7, 2012
RP YADAV Vs. STATE OF MADHYA PRADESH
April 11, 2012
RUCHI VERMA Vs. STATE OF M P
January 10, 2012
RUGGA @ RUGNATH S/O HARIRAM BHEEL Vs. STATE OF M P
March 15, 2012
RUGGA S/O NANU BHIL AND ORS Vs. STATE OF M P
January 19, 2012
RUKHAMANI BAI W/O DUNGAR SINGH PATIDAR Vs. STATE OF M.P. THROUGH COLLECTOR & OTHERS
February 3, 2012
RUKMANI @ RUPA Vs. SHRIKUMAR
November 6, 2012
RUKMANI KUSHWAHA Vs. STATE OF MP AND OTHERS
September 25, 2012
RUPA ALIAS RAMRUP S/O PYARELAL KADERA Vs. STATE OF M P
January 10, 2012
S & S CONSTRUCTIONS Vs. M.P. STATE TOURISM DEVELOPMENT CORPN. LTD.
July 25, 2012
S H GUHA Vs. STATE OF M P AND ANOTHER
June 28, 2012
S K SAXENA Vs. STATE OF M P
November 2, 2012
S K SHARMA Vs. STATE OF M P AND OTHERS
January 17, 2012
S K SINGH Vs. STATE OF MADHYA PRADESH
July 5, 2012
S S NAFDE Vs. STATE OF M P
November 22, 2012
S S TOMAR Vs. STATE OF M P
November 2, 2012
S. P. JYOTISHI Vs. STATE OF M.P.
September 27, 2012
S.C.GOYAL Vs. STATE OF MADHYA PRADESH
February 14, 2012
S.K. TIWARI Vs. STATE OF M.P. & ORS.
September 18, 2012
S.L. SETH Vs. UNION OF INDIA
September 6, 2012
S.P. VERMA Vs. SHRI ANIL SWAROOP
September 7, 2012
S.S. EVAM CHANAKYA EDUCATIONAL & SOCIAL WELFARE SOCIETY Vs. THE STATE OF M.P. AND OTHERS
November 9, 2012
SABINA NINAMA Vs. STATE OF M P
May 11, 2012
SABIR ALI Vs. STATE OF M P
July 10, 2012
SACHHIDANAND S/O SHANKARLAL Vs. M P STATE
February 17, 2012
SADHANA TRIPATHI Vs. BANARASIDEVI
February 8, 2012
SADHNA JAIN Vs. ZILA SAHKARI KENDRIYA BANK MARYADIT
October 3, 2012
SADHNA SONI Vs. DINESH SINGH BHADORIA
January 13, 2012
SADHU SINGH Vs. STATE OF M.P.
September 27, 2012
SADHULAL PRAJAPATI Vs. STATE FO M P
July 3, 2012
SADHURAM AND ORS Vs. INTJAMIA COMMITTED TAHPUJ AND ORS
December 19, 2012
SAFEEQ KALA Vs. STATE OF MADHYA PRADESH
May 8, 2012
SAFIQ SHEIKH Vs. STATE OF M P
November 6, 2012
SAGARMAL Vs. STATE OF MADHYA PRADESH
July 30, 2012
SAGEER & OTHERS Vs. STATE OF M P
January 6, 2012
SAHAJAD KHAN Vs. AKTHAR KHAN
April 26, 2012
SAI INSTITUTE OF NURSING SCIENCES BHOPAL Vs. UNION OF INDIA
September 18, 2012
SAI TRACTORS Vs. SAI TRACTORS BINA
April 12, 2012
SAINT ANDREWS MARTHOMA CHURCH JABALPUR Vs. STATE OF MP
June 22, 2012
SAIRAM FILLING STATION Vs. RAVINDRA SINGH AND ANOTHER
January 9, 2012
SAJJAN Vs. SMT. MISHRIDEVI MANAV KOSH TRUST
August 21, 2012
SAKIR AND IRFAN Vs. STATE OF MADHYA PRADESH
September 13, 2012
SAKUNTALA BHATNAGAR Vs. STATE OF M P AND OTHERS
November 27, 2012
SALIM Vs. STATE OF M.P.
January 10, 2012
SALIM KHAN AND OTHERS Vs. CHHAYA DEVI AND OTHERS
February 16, 2012
SALMA BEGAM Vs. JUMMAN KHAN
February 21, 2012
SAMARJEET SINGH Vs. STATE OF M P
February 23, 2012
SAMDARIYA BUILDERS PVT. LTD. Vs. JABALPUR DEVELOPMENT AUTHORITY
July 17, 2012
SAMEER, SON OF ANWAR KHAN Vs. STATE OF MADHYA PRADESH THROUGH AARAKSHI KENDRA
November 6, 2012
SAMIR BANERJI Vs. STATE BANK OF INDIA
December 19, 2012
SAMPOORNA GYANGANGA SIKSHA EVAM SAMAJ KALYAN SAMITI Vs. THE STATE OF M.P. & ORS.
September 7, 2012
SAMRATH S/O PANCHILAL DESVALI Vs. MISHRILAL S/O RAMLAL GUJAR & OTHERS
February 28, 2012
SAMSUDDIN Vs. STATE OF MADHYA PRADESH
September 13, 2012
SANAT KUMAR JAIN Vs. STATE OF M. P.
October 30, 2012
SANAVVAR Vs. STATE OF MADHYA PRADESH
November 6, 2012
SANAVVAR Vs. STATE OF M P
November 6, 2012
SANDEEP & ANOTHER Vs. VISHNU GOYAL & ANOTHER
February 1, 2012
SANDEEP S/O GANGARAM JOSHI Vs. SHYAMLAL S/O GANPAT
August 8, 2012
SANDEEP SAHU Vs. VIJAY SAHU
July 5, 2012
SANDEEP SHARMA Vs. SAI CHHAYA AUTOLINK
March 30, 2012
SANDHYA Vs. STATE OF M P
December 19, 2012
SANDHYA MAHUNE Vs. STATE OF M.P.
September 18, 2012
SANDHYA SINGH Vs. STATE OF M P AND OTHERS
February 7, 2012
SANDHYA SINGH Vs. STATE OF MADHYA PRADESH
February 7, 2012
SANGEETA AND ANR. Vs. THE STATE OF MADHYA PRADESH
October 4, 2012
SANGEETA SINGH PARIHAR Vs. HIGH COURT OF M.P. JABALPUR
August 21, 2012
SANGHI BROTHERS Vs. METHODEX SYSTEM LTD
April 30, 2012
SANGITA BAI Vs. SATWANT SINGH
November 6, 2012
SANGRAM SINGH Vs. STATE OF MADHYA PRADESH
December 14, 2012
SANIF KHAN S/O SHRI MAZID KHAN Vs. AKRAM KHAN S/O SHRI JAZI HASAM KHAN
January 18, 2012
SANJAY Vs. STATE OF MADHYA PRADESH
August 24, 2012
SANJAY @ SANJU @ KALU Vs. STATE OF M P
August 6, 2012
SANJAY AGRAWAL Vs. M.P. HOUSING AND INFRASTRUCTURE
November 8, 2012
SANJAY BAHETI Vs. APOLLO TYRES LTD AND OTHER
February 17, 2012
SANJAY DUBEY Vs. STATE OF MADHYA PRADESH
September 17, 2012
SANJAY GOND Vs. STATE OF M P AND OTHERS
July 3, 2012
SANJAY GUPTA Vs. STATE OF MADHYA PRADESH AND OTHERS
March 28, 2012
SANJAY JAIN Vs. SUJEET AND OTHERS
July 10, 2012
SANJAY KAILASHCHANDRA UPADHYAY Vs. SANTOSH SANJAY UPADHYAY
January 4, 2012
SANJAY KUMAR Vs. STATE OF M P
January 17, 2012
SANJAY KUMAR Vs. ANIL YADAV
December 10, 2012
SANJAY KUMAR CHOUDHARY Vs. STATE OF MP
March 7, 2012
SANJAY KUMAR SHRIVASTAVA Vs. REGIONAL MANAGER, BANK OF INDIA
December 5, 2012
SANJAY NAGAYACH Vs. STATE OF MADHYA PRADESH
February 13, 2012
SANJAY RISHISHWER Vs. STATE OF M.P.
December 14, 2012
SANJAY S/O KISHORILAL TARE Vs. VAIBHAV S/O KAILASHCHANDRA JOSHI
August 13, 2012
SANJAY SEN Vs. RAM SINGH PATEL
January 16, 2012
SANJAY SHARMA Vs. STATE OF M.P. & ORS.
October 16, 2012
SANJAY SHUKLA Vs. SUDARSHAN GUPTA AND ORS
December 4, 2012
SANJAY SINGH Vs. VIVEK AGRAWAL
May 9, 2012
SANJAY SINGH Vs. PRADEEP
December 13, 2012
SANJEEV Vs. STATE OF M.P.
August 3, 2012
SANJEEV GOYAL Vs. OMPRAKASH
June 22, 2012
SANJEEV GOYAL Vs. OMPRAKASH
June 28, 2012
SANJEEV KUMAR DWIVEDI Vs. STATE OF M P
September 14, 2012
SANJEEV PRAKASH SHARMA Vs. STATE OF M.P.
September 5, 2012
SANJEEV SAXENA Vs. STATE OF M P
November 29, 2012
SANJEEV SHARMA Vs. RAJMATA VIJYA RAJE SCINDIA KRISHI VISHWA VIDYALAYA
October 8, 2012
SANJEEV SHARMA Vs. RAJMATA VIJYA RAJE SCINDIA
December 19, 2012
SANJEEV VAVIKAR Vs. KRISHI UPAJ MANDI SAMITI
October 4, 2012
SANJU @ SANJEEV BARMAIYA Vs. STATE OF MADHYA PRADESH
November 6, 2012
SANJU@RAM SAJIVAN Vs. STATE OF M.P.
April 12, 2012
SANJULATA CHAUDHARY Vs. UNION OF INDIA
September 11, 2012
SANMAN SINGH Vs. SUMER SINGH
July 26, 2012
SANT SINGH JI SEED MANUFACTURING Vs. STATE OF M.P.
November 20, 2012
SANTOSH Vs. STATE OF MADHYA PRADESH
July 18, 2012
SANTOSH GAHARWAR Vs. STATE
April 12, 2012
SANTOSH KUMAR Vs. STATE OF M P
March 6, 2012
SANTOSH KUMAR Vs. STATE OF M P
April 27, 2012
SANTOSH KUMAR CHOPRA Vs. STATE OF M P
March 7, 2012
SANTOSH KUMAR GUPTA Vs. STATE OF M.P
July 24, 2012
SANTOSH KUMAR GUPTA Vs. KIRAN PATHANIA
April 3, 2012
SANTOSH KUMAR GUPTA, S/O BARATILAL GUPTA Vs. STATE OF M P
July 17, 2012
SANTOSH KUMAR JAIN Vs. STATE OF MADHYA PRADESH
April 11, 2012
SANTOSH KUMAR KEWAT Vs. STATE OF MADHYA PRADESH
July 19, 2012
SANTOSH KUMAR SHARMA Vs. SHIVAJI RAKSHIT
November 26, 2012
SANTOSH MANDLOI Vs. PRINCIPAL SECRETARY STATE OF MP
June 20, 2012
SANTOSH PATHAK Vs. SANTOSH
March 1, 2012
SANTOSH PATLE Vs. STATE OF MADHYA PRADESH
May 8, 2012
SANTOSH S/O LAXMINARAYAN SONI Vs. STATE OF MADHYA PRADESH
November 1, 2012
SANTOSH S/O MANGILAL Vs. STATE OF M P
August 6, 2012
SANTOSH SHARMA Vs. STATE OF M P
August 22, 2012
SANTOSH SINGH Vs. STATE OF M P
February 10, 2012
SANTOSH SULLERE Vs. SAROJ SULLERE
January 19, 2012
SANTOSH YADAV Vs. STATE OF M.P.
September 17, 2012
SANTOSHDEVI Vs. STATE OF M P
April 17, 2012
SANTU AND ANOTHER Vs. UNION OF INDIA AND OTHERS
May 17, 2012
SAPAN KUMAR SONTAKEY Vs. THE STATE OF MADHYA PRADESH
January 6, 2012
SAPANA PARIHAR Vs. MAHESHKUMAR BATRA
August 9, 2012
SARASWATI BAI W/O LATE MANGILAL AND SEVEN OTHERS Vs. STATE OF M P AND ANOTHER
January 11, 2012
SARASWATI DALL MILL Vs. PRASHANT SHASHIKANT PATIDAR
August 21, 2012
SARASWATI SHISHU MANDIR Vs. PRAHLAD DAS AGRAWAL
September 6, 2012
SARDAR AND ANR. Vs. THE STATE OF MADHYA PRADESH
September 26, 2012
SARFARAZ KHAN Vs. STATE OF MP & ANOTHER
October 19, 2012
SARIKA (SMT.) AND OTHERS Vs. MAHENDRA AND OTHERS
November 6, 2012
SARJOO Vs. STATE OF M P
June 20, 2012
SAROJ PATEL Vs. STATE OF MP AND OTHERS
June 28, 2012
SAROJ PRASAD GUPTA Vs. M P S E B & ANOTHER
November 6, 2012
SARVAJEET SINGH Vs. VIMLA DEVI
July 26, 2012
SARVESH ARORA Vs. STATE OF M P
July 10, 2012
SATENDRA GURJAR Vs. STATE OF M.P.
October 8, 2012
SATENDRA KUMAR SEN Vs. M P STATE ELECTRICITY BOARD AND OTHERS
May 8, 2012
SATIA DEVI AND OTHERS Vs. KAMAL SINGH AND OTHERS
February 28, 2012
SATISH Vs. STATE OF MP
January 30, 2012
SATISH CHANDRA INANI Vs. STATE OF M P
November 20, 2012
SATISH KATAKWAR Vs. STATE OF M P AND OTHERS
August 21, 2012
SATISH KUMAR Vs. STATE OF MADHYA PRADESH
April 27, 2012
SATISH KUMAR VERMA Vs. STATE OF M P
April 27, 2012
SATISH MEHARWAL Vs. STATE OF M P
August 28, 2012
SATISH RANJAN DUBEY & OTHERS Vs. JABALPUR DEVELOPMENT AUTHORITY
March 21, 2012
SATISH VIRHA Vs. STATE OF MP
June 19, 2012
SATYA NARAYAN AND OTHERS Vs. STATE OF M P
November 23, 2012
SATYA NARAYAN SHARMA Vs. STATE OF M.P.
November 21, 2012
SATYA PRAKASHI PARSEDIYA Vs. STATE OF M P
November 30, 2012
SATYABHAMA Vs. MUSIR KHAN
November 6, 2012
SATYAM PANDEY Vs. UNIVERSITY INSTITUTE OF TECHNOLOGY
July 3, 2012
SATYAM SINGH @ GOLDI S/O OMPRAKASH PAWAR Vs. STATE OF M P
March 15, 2012
SATYANARAYA N Vs. PUSU LAL
October 9, 2012
SATYANARAYAN Vs. NATHULAL
June 22, 2012
SATYANARAYAN SOMANI Vs. MUNICIPAL COUNCIL, HARDA
October 9, 2012
SATYANARAYAN SOMANI Vs. STATE OF M P
July 26, 2012
SATYASHEEL SAHU Vs. ADDITIONAL COMMISSIONER, JABALPUR AND OTHERS
September 7, 2012
SATYENDRA DUBEY S/O SHRI NANDKISHORE DUBEY Vs. STATE OF M.P. AND ANOTHER
March 30, 2012
SATYENDRA KUMAR SHARMA Vs. STATE OF M.P.
September 6, 2012
SATYENDRA NARAYAN PRASAD Vs. RANI DURGAVATI VISHWAVIDYALAYA
July 5, 2012
SATYENDRA SHUKLA Vs. MANORAMA RAGHUVANSHI
June 29, 2012
SATYENDU MOHAN Vs. UNION OF INDIA
December 6, 2012
SAURABH KUMAR JAIN Vs. STATE OF M P
October 11, 2012
SAVINA PARK RESORTS AND TOURS PVT LTD Vs. STATE OF M P
February 16, 2012
SAVITA SHRIVASTAVA Vs. STATE OF M.P.
August 1, 2012
SAVITRI Vs. JAGDEESH PRASAD SHARMA
July 3, 2012
SAVITRI DWIVEDI Vs. STATE OF M.P.
November 6, 2012
SAVITRI M KURUP Vs. UNION OF INDIA
April 19, 2012
SAVITRI PATEL Vs. BANK OF BARODA
July 13, 2012
SAVITRIBAI Vs. SHERSINGH
November 6, 2012
SAVITRIBAI AND OTHERS Vs. V SHERSINGH
November 6, 2012
SAYABA S/O GULAB SINGH Vs. STATE OF MADHYA PRADESH
August 1, 2012
SAYED IFTAIKHAR ALI RIZVI Vs. OFFICE OF DISTRICT & SESSIONS JUDGE, KATNI AND OTH
July 24, 2012
SAYYAD MAHMOOD AHMED Vs. STATE OF M P
April 12, 2012
SC SETH Vs. UNITED COMMERCIAL BANK
February 16, 2012
SECRETARY KRISHI UPAJ MANDI Vs. PRITAM KUMAR CHOUBEY
September 21, 2012
SECRETARY M.P. STATE ELECTRICITY BOARD AND 3 ORS. Vs. SUKHAVEER SINGH SALUJA
September 21, 2012
SECRETARY STATE OF M.P. AND 2 ORS. Vs. NANURAM YADAV
September 14, 2012
SECRETARY STATE OF MADHYA Vs. RAM PYARE DUBEY
May 2, 2012
SEEMA JOSHI Vs. STATE OF MADHYA PRADESH
October 4, 2012
SEEMA SHARMA Vs. MADHYA PRADESH STATE ELECTRICITY BOARD AND OTHERS
January 10, 2012
SEEMA TRIPATHI (SHARMA) Vs. STATE OF M.P.
September 18, 2012
SEETA SHARMA Vs. MOORTI SHRI CHINTAMANI PARSHWANATH VIRAJMAN JAIN SHWETAMBER MANDIR
July 2, 2012
SENIOR ADMINISTRATIVE OFFICER Vs. K G SUDARSANAN
June 28, 2012
SEWA SINGH SANGHERHIA Vs. STATE OF M P AND OTHERS
April 12, 2012
SHABANA KHAN, W/O ISRAR KHAN Vs. MOHAMMED SHAFIQ, S/O AFAZAL KHAN AND OTHERS
January 18, 2012
SHABBIR Vs. SAMSU BHAI KALIYA BHAI DANGI
November 6, 2012
SHABBIR KHAN Vs. KRISHNA DAS
December 17, 2012
SHABIR ALI Vs. STATE OF MADHYA PRADESH
December 11, 2012
SHAFIQ KHAN Vs. STATE OF M P
May 3, 2012
SHAHEED KHAN Vs. JALEEL KHAN
January 11, 2012
SHAHZAD HUSSAIN AND 5 OTHERS Vs. STATE OF MADHYA PRADESH
February 21, 2012
SHAIL KUMARI SINGH Vs. STATE OF MADHYA PRADESH
September 27, 2012
SHAILENDRA Vs. STATE OF M P
August 23, 2012
SHAILENDRA Vs. STATE OF MADHYA PRADESH
November 6, 2012
SHAILENDRA KUMAR SONAKIYA Vs. STATE
November 9, 2012
SHAILENDRA KUMAR TRIPATHI Vs. STATE OF MADHYA PRADESH
June 26, 2012
SHAILEY MADNE Vs. PANKAJ KUMAR MADNE
September 12, 2012
SHAILEY MANDE Vs. PANKAJ KUMAR MANDE
September 12, 2012
SHAITAN SINGH Vs. STATE OF M.P.
September 24, 2012
SHAKILA BANO Vs. RAJENDRA PRASAD GUPTA
November 7, 2012
SHAKILA BANO Vs. STATE OF MADHYA PRADESH
December 21, 2012
SHAKTI PUNJ MAHILA BAHUDDESIYA SAHAKARI Vs. STATE OF MADHYA PRADESH
July 13, 2012
SHAKTIPUNJ ANUSUCHIT JATI AND OTHERS Vs. STATE OF M P AND OTHERS
February 2, 2012
SHAKUNTALA AND OTHERS Vs. SITABAI AND OTHERS
January 13, 2012
SHAKUNTALA BHADOURIA Vs. GRIHA NIRMAN MANDAL
July 30, 2012
SHAKUNTALABAI Vs. CHATUR SINGH
December 7, 2012
SHAKUNTLA BUTANI Vs. POONAM BUTANI
July 3, 2012
SHAKUR MOHD KHAN Vs. STATE OF M P & 2 ORS
July 10, 2012
SHAKUR MOHD. (DEAD) THROUGH LEGAL REPRESENTATIVES Vs. JAHUR MOHD. S/O NOOR MOHD.
March 2, 2012
SHALINI Vs. HARBHAJAN
January 11, 2012
SHAMBHA BAI JAIN Vs. STATE OF M P AND ANOTHER
July 20, 2012
SHAMBHOO PRASAD PANDEY Vs. STATE OF MP AND OTHERS
December 5, 2012
SHAMBHU Vs. STATE OF M P
May 8, 2012
SHAMBHU PRASAD SHARMA Vs. THE STATE OF MADHYA PRADESH
September 10, 2012
SHAMBHU PRASAD TIWARI Vs. STATE OF M P
July 18, 2012
SHAMBHULAL S/O PANNALAL MEGHWAL Vs. STATE OF M P
March 13, 2012
SHAMBU Vs. STATE OF M.P.
November 23, 2012
SHAMBU S/O RAJA BHAU PANDIT Vs. STATE OF M P
December 7, 2012
SHAMIM ALI Vs. STATE OF M.P.
September 21, 2012
SHAMIULLA Vs. THE STATE OF MADHYA PRADESH
September 7, 2012
SHAMMI SHARMA AND OTHERS Vs. MUNICIPAL CORPORATION & OTHERS
February 14, 2012
SHANKAR Vs. MOTILAL
February 6, 2012
SHANKAR LAL BADOLIYA Vs. THE STATE OF MADHYA PRADESH, SCHOOL EDUCATION DEPARTMENT
October 1, 2012
SHANKAR LAL CHOURASIYA Vs. NAND KISHOR GUPTA
May 14, 2012
SHANKAR PRASAD Vs. STATE OF M P
June 26, 2012
SHANKAR PRASAD GUPTA Vs. STATE OF M P
January 12, 2012
SHANKAR S/O GANGARAM Vs. RAMPRASAD AND ANOTHER
March 30, 2012
SHANKAR S/O NANDDIYA BHILALA Vs. STATE OF MADHYA PRADESH
August 7, 2012
SHANKAR SINGH Vs. MAHESH
November 6, 2012
SHANKARLAL Vs. SAVITRIBAI
February 2, 2012
SHANKARLAL & ORS Vs. STATE OF M P
June 19, 2012
SHANKARLAL CHOURASIA Vs. MANAGING DIRECTOR
June 21, 2012
SHANKARLAL PATIDAR Vs. NANDRAM PATIDAR
March 21, 2012
SHANKARSINGH S/O BABUSINGH RAJPUT Vs. BABULAL S/O MANGUJI
August 13, 2012
SHANKER Vs. STATE OF MADHYA PRADESH
October 17, 2012
SHANKER PATEL Vs. STATE OF MADHYA PRADESH
October 16, 2012
SHANKUTALA BAI Vs. RAJENDRA KUMAR AND OTHERS
November 27, 2012
SHANO Vs. ARSHAD QURESHI
March 6, 2012
SHANTA BAI Vs. STATE OF M P
April 11, 2012
SHANTABAI Vs. AJAY MOURYA
December 6, 2012
SHANTI Vs. UNION OF INDIA
July 24, 2012
SHANTI Vs. STATE OF MP
June 22, 2012
SHANTI Vs. STATE OF M P
July 19, 2012
SHANTI BAI Vs. BHAGWANDAS AND OTHERS
May 2, 2012
SHANTIBAI Vs. ABDUL GAFAR
May 1, 2012
SHANTIBAI KHARE Vs. S R SHRIVASTAVA AND OTHERS
April 24, 2012
SHANTILAL Vs. STATE OF M.P.
May 7, 2012
SHAPERS CONSTRUCTION LTD Vs. STATE OF M.P.
September 21, 2012
SHARAD Vs. STATE OF M P
March 14, 2012
SHARAD TIWARI Vs. MUKESH RAIKWAR
January 18, 2012
SHARBATIBAI Vs. JARNAILSINGH
August 16, 2012
SHARDA BAI Vs. STATE OF M P
May 10, 2012
SHARDA SIMON Vs. STATE OF M P
July 18, 2012
SHARDA SINGHANIA Vs. BHARAT PETROLEUM CORPORATION LTD
September 18, 2012
SHARDA VIHAR VIKAS SAMITI Vs. STATE OF M. P.
September 5, 2012
SHARIF HUSSAIN RAJA Vs. PRATAP SINGH PAWAR
September 28, 2012
SHASHI KHATRI Vs. M.P. STATE ELECTRICITY BOARD
August 22, 2012
SHEELA DEVI Vs. DEVRAJ PATEL
April 25, 2012
SHEETAL Vs. BIDLA
December 19, 2012
SHEETAL PRASAD VISHWAKARMA Vs. THE STATE OF MADHYA PRADESH
October 9, 2012
SHEHJAD Vs. STATE OF MADHYA PRADESH
October 9, 2012
SHEIKH AHMED Vs. STATE OF M P
February 2, 2012
SHEIKH AYUB Vs. STATE OF MADHYA PRADESH
October 17, 2012
SHEIKH BAFATI Vs. STATE OF M P
August 31, 2012
SHEIKH IBRAHIM S/O. LATE NANNU Vs. MUNNI DEVI, WIDOW OF BASANT
October 30, 2012
SHEIKH KAYYUM Vs. SOUTH EASTERN COAL FIELD LIMITED & OTHERS
June 28, 2012
SHEIKH MUSARRAF Vs. STATE OF M P
June 29, 2012
SHERU AND 5 ANR. Vs. THE STATE OF MADHYA PRADESH
September 4, 2012
SHESH NARAYAN BHAGAT Vs. STATE OF M P
August 9, 2012
SHIBBA @ SHIVCHARAN Vs. STATE OF M P
July 13, 2012
SHIKHA GRAH NIRMAN SAHAKARI SANSTHA MARIYADIT Vs. RAINA KATARIA
December 6, 2012
SHIROMANI JAIN Vs. THE STATE OF MADHYA PRADESH
September 21, 2012
SHIV ALIAS SHIVNARAYAN GANPAT Vs. STATE OF MADHYA PRADESH
January 11, 2012
SHIV GOPAL VISHWAKARMA Vs. DEVENDRA KUMAR AND OTHERS
July 31, 2012
SHIV KUMAR PATHAK Vs. STATE OF M.P.
October 3, 2012
SHIV NARAYAN SINGH KUSHWAH Vs. STATE OF M.P. AND OTHERS
May 14, 2012
SHIV NARESH SHARMA Vs. PRESIDING OFFICER LABOUR COURT
January 19, 2012
SHIV PRASAD Vs. WESTERN COAL FIELD LTD
December 20, 2012
SHIV PRASAD PRAJAPATI Vs. THE STATE OF MADHYA PRADESH
September 18, 2012
SHIV RAM Vs. STATE OF M P
January 11, 2012
SHIV SHANKAR Vs. STATE OF MADHYA PRADESH
August 27, 2012
SHIV SHANKAR AGRAWAL Vs. UNION OF INDIA
October 12, 2012
SHIV SHANKAR SHRIVASTAVA Vs. JABALPUR DEVEOPMENT AUTHORITY
December 13, 2012
SHIVA CORPORATION INDIA LTD Vs. M P STATE MINING CORPORATION LTD
May 17, 2012
SHIVCHARAN AND OTHERS Vs. STATE OF M P
July 25, 2012
SHIVCHARAN KUSHWAH AND ORS Vs. STATE OF M P AND ORS
July 6, 2012
SHIVHARE ROADLINES Vs. GAMMON INDIA LTD
May 17, 2012
SHIVKANT CHATURVEDI Vs. STATE OF M.P.
September 18, 2012
SHIVLAL Vs. STATE OF M P
January 6, 2012
SHIVMANGAL PRASAD KACHHI Vs. THE STATE OF MADHYA PRADESH
August 22, 2012
SHIVNARAYAN Vs. KOSHALYA BAI
January 13, 2012
SHIVPRASAD S/O SHRI KANHAIYALAL KUMHAR Vs. ASHOK S/O RAMCHANDRA JINDAL & ANOTHER
February 28, 2012
SHIVPRATAP SINGH Vs. STATE OF M.P.
July 24, 2012
SHIVRAM Vs. STATE OF M P
May 9, 2012
SHIVRAM S/O ANAR SINGH Vs. STATE OF MADHYA PRADESH
August 3, 2012
SHIVSINGH Vs. STATE OF M.P.
May 7, 2012
SHIVSINGH, BHAGWANSINGH Vs. STATE OF M P
May 3, 2012
SHOBHA Y INGOLE Vs. HINDUSTHAN PETROLEUM CORPORATION LTD
February 1, 2012
SHOBHARAM S/O RAMLAL BHAMI Vs. STATE OF M P
March 13, 2012
SHRAVAN KUMAR DEEPAVARE Vs. DEPUTY REGISTRAR
July 17, 2012
SHRI MAHESH SINGH MEMORIAL SHIKSHA EVAM SAMAJ KALYAN SAMITI Vs. THE STATE OF M.P. & ORS.
September 7, 2012
SHRI SUPRABHAT CHAUKSEY & ANR. Vs. STATE OF M.P. & ORS.
October 17, 2012
SHRI SWAMIJI MAHARAJ JANSAHYOG SHIKSHA SAMITI Vs. THE STATE OF M.P. & OTHERS
November 9, 2012
SHRI VAISHNAV COLLEGE OF EDUCATION Vs. THE STATE OF M. P. & OTHERS
August 30, 2012
SHRI VIRENDRA KUMAR SINGH EDUCATION SOCIETY Vs. THE STATE OF M.P. & ORS.
December 14, 2012
SHRI. RAWATPURA SARKAR, LOK KALYAN TRUST AND OTHERS Vs. THE RAJIV GANDHI PRODYOGIK VISHWAVIDYALAYA AND OTHERS
August 24, 2012
SHRIKANT PANDEY Vs. STATE OF M P AND ANOTHER
August 9, 2012
SHRIKANT S/O KANHAIYALAL MAKHIJANI Vs. STATE OF M P
August 9, 2012
SHRIKRISHNA SHARMA Vs. STATE OF M.P.
September 7, 2012
SHRILAL KHAIRWAR SON OF LATE SHRI DADAI, AGRICULTURIST, RESIDENT OF, VILLAGE CHIARWAL-KALA, PS WAIDHAN, DISTRICT SIDHI (M.P.) Vs. STATE OF MADHYA PRADESH THROUGH STATION HOUSE OFFICER, POLICE STATION, WAIDHAN, DISTRICT SIDHI (M.P.)
November 6, 2012
SHRIMATI MADHU GUPTA Vs. VEER K. SHRIVASTAVA AND OTHERS
February 24, 2012
SHRIMATI NAMRATA ALIAS RENU VERMA Vs. STATE OF M P AND OTHERS
May 4, 2012
SHRIMATI NISHA Vs. NAVAL KISHORE
December 13, 2012
SHRIRAM SHARMA Vs. STATE OF M P
July 17, 2012
SHUBHENDRA GAUD Vs. STATE OF MADHYA PRADESH
August 1, 2012
SHWETA Vs. PERU KHAN
December 3, 2012
SHYAM @ RADHESHYAM S/O SITAM AND ORS Vs. STATE OF M P
January 19, 2012
SHYAM BABU SHARMA Vs. STATE OF MP AND OTHERS
February 9, 2012
SHYAM KISHORE Vs. STATE OF M.P.
October 5, 2012
SHYAM KUMAR GARG Vs. STATE OF M.P. THROUGH THE PRINCIPLE
November 6, 2012
SHYAM LAL NAGAR Vs. HIGH COURT OF M P
August 1, 2012
SHYAM LAL SAHU Vs. BHARAT PRESS PVT. LTD.
October 9, 2012
SHYAM MANOHAR TIWARI Vs. STATE OF M.P.
December 13, 2012
SHYAM PRASAD Vs. STATE OF M P
May 1, 2012
SHYAM RAO Vs. STATE OF MADHYA PRADESH
May 9, 2012
SHYAM SUNDER MISHRA Vs. JAGDISH PANDEY
November 26, 2012
SHYAMA Vs. STATE OF MADHYA PRADESH
September 21, 2012
SHYAMA BAI SONKAR Vs. THE STATE OF MADHYA PRADESH AND ANOTHER
August 14, 2012
SHYAMDAS SHIVHARE Vs. STATE OF MADHYA PRADESH
September 26, 2012
SHYAMLAL Vs. STATE OF MADHYA PRADESH
July 13, 2012
SHYAMLAL Vs. STATE OF MADHYA PRADESH
May 15, 2012
SHYAMLAL Vs. THE STATE OF MADHYA PRADESH
August 28, 2012
SHYAMLATA BINDAL Vs. PURUSHOTTAM DAS AGARWAL
October 8, 2012
SHYAMSUNDER S/O RAMESHWARDAYAL GARG Vs. MANOHARSINGH S/O SHANKER SINGH AND OTHERS
February 28, 2012
SIDDHANATH S/O MATHURALAL Vs. RAMKANIYABAI W/O AMARSINGH AND OTHERS
March 7, 2012
SIDDHAR, S/O MISHRILAL Vs. STATE OF M P
July 10, 2012
SIDHARTH SINHA Vs. BHAGWANDAS YADAV
February 27, 2012
SIDHESHWAR S/O PANDARINATH GUPTA Vs. LAXMAN S/O MOTILAL SONI
July 17, 2012
SIGMA HEAVY ENGINEERING INDUSTRIES PVT LTD Vs. PREM NARAYAN
July 13, 2012
SIKANDAR Vs. STATE OF M.P.
September 27, 2012
SILAS RAJESH LAL Vs. STATE OF M P
November 9, 2012
SINGHAI PRAKASH CHANDRA AND ANOTHER Vs. MANOHARLAL AND OTHERS
February 14, 2012
SINGHAI RAJARAM TULSIRAM Vs. BHARAT PETROLEUM CORPORATION LTD
January 10, 2012
SINGHAL TENT HOUSE RATLAM THROUGH PROPRIETOR SHRI INDRAMAN S/O DURGAPRASADJI SINGHAL Vs. SMT. UMADEVI W/O SHRI NAVALKISHORJI RATHI
March 5, 2012
SIRAJ SIDDIQUE Vs. INCOME TAX OFFICER
September 21, 2012
SIROMAN SINGH KUSHWAH Vs. STATE OF M.P.
August 6, 2012
SITA DEVI SONI Vs. SHARDA KANT SONI
October 4, 2012
SITA SHARAN TIWARI Vs. THE STATE OF MADHYA PRADESH
September 6, 2012
SITARAM NATANI & ANOTHER Vs. ABBAS ALI & OTHERS
August 22, 2012
SITARAM S/O GANPAT Vs. PRINCIPAL SECRETARY, GOVT. OF M.P. PWD MANTRALAYA & ANOTHER
May 15, 2012
SIYA KANOJIA Vs. STATE OF M P
October 10, 2012
SIYARAM PARASHAR Vs. STATE OF M P
September 3, 2012
SIYARAM RAIKWAR Vs. STATE OF MP AND OTHERS
December 5, 2012
SK LOKHANDE Vs. NANDKISHORE
January 12, 2012
SL BAKORIA Vs. V TAMREKANAN
June 19, 2012
SMARJEET SINGH Vs. STATE OF M.P. AND OTHERS
September 3, 2012
SMITA JAIN Vs. ANIL KUMAR JAIN
April 30, 2012
SMT. A. THAKKAR Vs. STATE OF MP AND OTHERS
August 6, 2012
SMT. A. THAKKAR Vs. STATE & ORS.
September 5, 2012
SMT. ALKA SAXENA Vs. THE STATE OF M.P. AND OTHERS
September 5, 2012
SMT. ANGOORI DEVI Vs. RAJENDRA SHARMA AND OTHERS
April 10, 2012
SMT. BHAGWATI BAI AND ANOTHER Vs. MP STATE ELECTRICITY BOARD AND OTHERS
March 22, 2012
SMT. BHAGWATI GUPTA Vs. STATE OF MP AND OTHERS
February 7, 2012
SMT. BITTAN DEVI Vs. BANK OF BORODA AND OTHERS
March 22, 2012
SMT. DEV KUMAR BEN SHAH Vs. THE STATE OF MADHYA PRADESH & OTHERS
April 4, 2012
SMT. GEETA BAI AND ANOTHER Vs. PREETAM SINGH AND OTHERS
February 9, 2012
SMT. GEETABAI Vs. GRAM PANCHAYAT, TITROD AND OTHERS
March 5, 2012
SMT. GYANMATI BASORE Vs. STATE OF M.P. AND OTHERS
September 4, 2012
SMT. HANJABAI W/O LATE SHRI VISHRAM & OTHERS Vs. SMT. SUMITRA @ URMILABAI W/O LATE SHRI GORDHANLAL & OTHERS
March 7, 2012
SMT. JYOTI BALA @ JYOTI Vs. CHIRONJILAL (DEAD) THROUGH LEGAL REPRESENTATIVES & ORS.
October 9, 2012
SMT. KAILABAI Vs. RAMCHARAN LAL PARASAR
December 14, 2012
SMT. KIRAN CHAUHAN Vs. SMT SUNITI CHAUHAN
September 18, 2012
SMT. KUSUM VERMA AND OTHERS Vs. GOPAL KRISHNA ARYA
September 27, 2012
SMT. MADHU Vs. STATE
September 5, 2012
SMT. MAMTA VAISH Vs. STATE OF MADHYA PRADESH AND OTHERS
August 21, 2012
SMT. MAYA BAI AND OTHERS Vs. THE GENERAL MANAGER, WCM AND ORS.
August 13, 2012
SMT. MEERA Vs. STATE OF M.P.
September 17, 2012
SMT. MEERA RAIKWAR Vs. STATE
September 4, 2012
SMT. NAMRATA YADAV & ANOTHER Vs. SMT. MEERA CHIDAR & ANOTHER
April 13, 2012
SMT. NARMADA PATHAK Vs. STATE OF M.P.
January 27, 2012
SMT. PREMVATI SAKET Vs. STATE OF M.P. AND OTHERS
December 5, 2012
SMT. RACHNA SHINDE Vs. ASHOK SHINDE (DEAD) THROUGH L.RS.
August 22, 2012
SMT. RAJKUMARI Vs. STATE OF M.P.
October 5, 2012
SMT. RAJKUMARI MISHRA Vs. STATE & ORS.
September 6, 2012
SMT. SAGUNI BAI AND OTHERS Vs. UNION OF INDIA
January 17, 2012
SMT. SALOMINA TARKI Vs. STATE
September 4, 2012
SMT. SANDHYA SINGH Vs. STATE OF M.P. & OTHERS
September 5, 2012
SMT. SANDHYA TIWARI Vs. STATE OF M.P. AND OTHERS
November 21, 2012
SMT. SAPNA MANJHI Vs. STATE OF M.P. & ORS.
November 30, 2012
SMT. SARLA VERMA Vs. STATE
September 4, 2012
SMT. SAVITA GAUTAM & ANR. Vs. STATE OF M.P. & ORS.
December 5, 2012
SMT. SAVITA TRIPATHI Vs. STATE OF MP AND OTHERS
December 12, 2012
SMT. SEEMA DEVI Vs. STATE OF M.P.
August 9, 2012
SMT. SHAMIM AND OTHERS Vs. GAJRAJ SINGH AND OTHERS
November 9, 2012
SMT. SHARMILA BAI JAMRE Vs. STATE OF MP AND OTHERS
September 18, 2012
SMT. SHEELA BHAGEL Vs. STATE OF M.P. AND OTHERS
February 1, 2012
SMT. SOBHANA SAXENA Vs. STATE OF M.P.
June 7, 2012
SMT. SONAL ALIAS HIMANSHI TANWANI Vs. DEEPAK TANWANI
October 8, 2012
SMT. URMILA PANDRE AND ANR. Vs. STATE AND ORS.
September 3, 2012
SMT. URMILA PHALKE AND ANOTHER Vs. SATE OF MADHYA PRADESH AND OTHERS
March 28, 2012
SMT. USHA DWIVEDI Vs. STATE & ORS.
September 6, 2012
SMT. VANDANA SAXENA Vs. STATE OF M.P.
August 6, 2012
SMT. VIDYAWATI Vs. STATE OF M.P. & OTHERS
February 7, 2012
SMT. VIMAL PRABHA JAIN Vs. STATE OF MP AND ANOTHER
December 3, 2012
SMT. VIMLABAI W/O LATE SHRI CHAGANLALJI & OTHERS Vs. SMT. MANGIBAI W/O LATE SHRI MADANLALJI & OTHERS
March 6, 2012
SNEHLATA JAIN Vs. CANTONMENT BOARD, SAGAR
September 12, 2012
SOBARAN SINGH AND OTHERS Vs. STATE OF M P
March 16, 2012
SOBHAGMAL JAIN Vs. M P FINANCIAL CORPORATION
January 12, 2012
SOHAN JOSHI Vs. STATE OF M P
July 18, 2012
SOHAN SINGH Vs. STATE OF M P
July 10, 2012
SOHANLAL Vs. STATE OF M P
August 1, 2012
SOHANLAL S/O JIVAN HAJURI Vs. STATE OF M P
May 16, 2012
SONAL K AMEEN Vs. NEENA V PATEL
July 10, 2012
SONAM SIKARWAR Vs. STATE OF MADHYA PRADESH
September 11, 2012
SONELAL Vs. STATE OF M.P.
September 17, 2012
SONERAM SINGH CHANDRAVANSHI Vs. STATE OF MADHYA PRADESH AND OTHERS
February 17, 2012
SONSAY Vs. STATE OF M P
February 21, 2012
SONU @ SOHAN Vs. STATE OF M.P.
December 10, 2012
SOPANRAO PAWAR Vs. STATE OF M.P.
November 20, 2012
SOURABH KHOBRAGADE Vs. STATE OF M P & OTHERS
March 29, 2012
SOURABH YADAV Vs. STATE OF MADHYA PRADESH
September 3, 2012
SOUTH EASTERN COALFIELDS LTD & OTHERS Vs. MUNICIPAL COUNCIL, BIJURI & ANOTHER
March 7, 2012
SPARSH EDUCATIONB AND WELFARE SOCIETY Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
July 26, 2012
SPECIAL POLICE ESTABLISHMENT (LOKAYUKT), BHOPAL Vs. STATE OF M. P.
November 1, 2012
ST ALOYSIUS SECONDARY SCHOOL JABALPUR Vs. CANTONMENT BOARD JABALPUR
January 13, 2012
STATE Vs. STATE OF M P
August 14, 2012
STATE BANK OF INDIA Vs. VIKRAM SHARMA
July 19, 2012
STATE BANK OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
December 10, 2012
STATE OF M P Vs. RADHIKA PRASAD
June 28, 2012
STATE OF M P Vs. JAGAT SINGH
August 30, 2012
STATE OF M P Vs. R B DUBEY
September 3, 2012
STATE OF M P Vs. RAJESH KUMAR
December 4, 2012
STATE OF M P Vs. BHARAT BHUSAN VYAS
September 4, 2012
STATE OF M P Vs. MAHENDRA SOLANKI
September 12, 2012
STATE OF M P Vs. RAJESH KUMAR GUPTA
October 1, 2012
STATE OF M P Vs. RAVIKUMAR SINGH MALHOTRA
October 9, 2012
STATE OF M P Vs. BAHADUL SINGH
February 16, 2012
STATE OF M P Vs. BHAJAN LAL
February 16, 2012
STATE OF M P Vs. NISAR AHMED
May 9, 2012
STATE OF M P Vs. VIJAY KUMAR
January 31, 2012
STATE OF M P Vs. GOVIND GAUSHALA DATIA
February 2, 2012
STATE OF M P Vs. PRAMOD GOPAL RAO KHANDEKAR
March 5, 2012
STATE OF M P Vs. SARIKA GRIH NIRMAN SAHAKARI SAMITI
July 10, 2012
STATE OF M P Vs. SHIROMANI ALIAS SOBARAN
July 18, 2012
STATE OF M P Vs. NANDRAM
February 22, 2012
STATE OF M P Vs. SHOBHAGSINGH
March 29, 2012
STATE OF M P Vs. AMIT KUMAR PARIKH
April 13, 2012
STATE OF M P Vs. THAN SINGH
January 13, 2012
STATE OF M P Vs. KALU SINGH S/O BHUVANI SINGH
August 8, 2012
STATE OF M P Vs. VIRENDRA SINGH PARIHAR
January 9, 2012
STATE OF M P Vs. NANHE SINGH
February 1, 2012
STATE OF M P Vs. JAGBANDHU
June 29, 2012
STATE OF M P Vs. RAMANI BAI BHAGAT
July 10, 2012
STATE OF M P Vs. PARSHURAM
March 20, 2012
STATE OF M P Vs. ADITYA NARAYAN SHUKLA
June 27, 2012
STATE OF M P Vs. MUKESH
March 6, 2012
STATE OF M P Vs. RUBAI SINGH
April 11, 2012
STATE OF M P Vs. GAJANAND
June 28, 2012
STATE OF M P Vs. RITESH CHOUDHARY
November 9, 2012
STATE OF M P Vs. S P SINGH GAHARWAR
July 31, 2012
STATE OF M P & OTHERS Vs. ANIL KUMAR SHARMA & OTHERS
March 13, 2012
STATE OF M P AND ORS Vs. MOTI SINGH S/O KESHAR SINGH AND ANR
October 30, 2012
STATE OF M P AND OTHERS Vs. LALLA
November 21, 2012
STATE OF M P THROUGH P S JAORA Vs. JORA BI ALIAS JORA BAI W/O MUNAVVAR HUSAIN
August 6, 2012
STATE OF M.P Vs. PRAMOD KUMAR GUPTA
September 11, 2012
STATE OF M.P THROUGH PRINCIPAL SECRETARY Vs. AJIT S/O SURENDRA NAKADE
September 11, 2012
STATE OF M.P. Vs. MOTILAL
September 5, 2012
STATE OF M.P. Vs. RAJENDRA PRASAD
September 11, 2012
STATE OF M.P. Vs. MOHD. ABRAR
September 24, 2012
STATE OF M.P. Vs. JAHEER KHAN
March 28, 2012
STATE OF M.P. Vs. SHYAM SINGH @ BHIMA
April 30, 2012
STATE OF M.P. & ORS. Vs. SHRIRAM MEENA
September 4, 2012
STATE OF M.P. & OTHERS Vs. BHAIYALAL LODHI & OTHERS
February 10, 2012
STATE OF MADHYA PRADESH Vs. PEOPLES UNIVERSITY & ANOTHER
March 28, 2012
STATE OF MADHYA PRADESH Vs. DULICHANDRA
February 1, 2012
STATE OF MADHYA PRADESH Vs. NARBADA PRASAD
March 13, 2012
STATE OF MADHYA PRADESH Vs. VEERU
September 14, 2012
STATE OF MADHYA PRADESH Vs. RATAN LAL
September 17, 2012
STATE OF MADHYA PRADESH Vs. KAMAL PRASAD SHAKYA
September 14, 2012
STATE OF MADHYA PRADESH Vs. MANOHAR S/O HINDU SINGH
September 11, 2012
STATE OF MADHYA PRADESH Vs. PRAKASH JANGRE
February 17, 2012
STATE OF MADHYA PRADESH Vs. DEEPAK
January 31, 2012
STATE OF MADHYA PRADESH Vs. RANDHEER SINGH
July 13, 2012
STATE OF MADHYA PRADESH Vs. RAM KRIPAL
December 8, 2012
STATE OF MADHYA PRADESH Vs. RAMJI DAS AGARWAL
December 3, 2012
STATE OF MADHYA PRADESH Vs. PARMESHWAR
October 9, 2012
STATE OF MADHYA PRADESH Vs. RIZWAN
December 4, 2012
STATE OF MADHYA PRADESH Vs. JAGDISH ALIAS JAWAHAR
July 6, 2012
STATE OF MADHYA PRADESH Vs. VIRENDRA KUMAR SINGH
September 10, 2012
STATE OF MADHYA PRADESH Vs. GULABDAS AGRAWAL
September 5, 2012
STATE OF MADHYA PRADESH Vs. PRAHLAD SINGH
October 3, 2012
STATE OF MADHYA PRADESH Vs. HOSHANGABAD ZILA STATIONARY UDYOIK SANSTHA
September 6, 2012
STATE OF MADHYA PRADESH Vs. BADRI ALIAS DADUA
September 5, 2012
STATE OF MADHYA PRADESH Vs. PARWAT SINGH
August 30, 2012
STATE OF MADHYA PRADESH Vs. AJAY SINGH
September 24, 2012
STATE OF MADHYA PRADESH Vs. HIYARAM
September 20, 2012
STATE OF MADHYA PRADESH Vs. BHAGWANDAS ALIAS KANWALE
November 6, 2012
STATE OF MADHYA PRADESH Vs. NAND KISHORE
January 4, 2012
STATE OF MADHYA PRADESH Vs. PRASHANT KASTURE
November 6, 2012
STATE OF MADHYA PRADESH Vs. SURESH AND TWO
August 24, 2012
STATE OF MADHYA PRADESH Vs. NOKELAL
July 10, 2012
STATE OF MADHYA PRADESH Vs. SHYAM SUNDER
July 4, 2012
STATE OF MADHYA PRADESH Vs. PURSHOTTAM
June 22, 2012
STATE OF MADHYA PRADESH Vs. SEVARAM
June 19, 2012
STATE OF MADHYA PRADESH Vs. BHAILAL
June 27, 2012
STATE OF MADHYA PRADESH Vs. AMARNATH
June 26, 2012
STATE OF MADHYA PRADESH Vs. BALBEER SINGH
June 25, 2012
STATE OF MADHYA PRADESH Vs. SUKHDEO SON OF POONAMCHAND KUMRAWAT
June 26, 2012
STATE OF MADHYA PRADESH Vs. KALLI
February 21, 2012
STATE OF MADHYA PRADESH Vs. SHRIDEEN CHHATRI PRASAD SURYAWANSHI
January 19, 2012
STATE OF MADHYA PRADESH Vs. VINOD SINGH
August 22, 2012
STATE OF MADHYA PRADESH Vs. USMAN
August 22, 2012
STATE OF MADHYA PRADESH Vs. RAMESHWAR PRASAD SHRIVASTAVA
May 14, 2012
STATE OF MADHYA PRADESH Vs. PREETAM SINGH BAGHEL
May 9, 2012
STATE OF MADHYA PRADESH Vs. RODMAL
August 8, 2012
STATE OF MADHYA PRADESH Vs. VISHNU KUMAR
March 29, 2012
STATE OF MADHYA PRADESH Vs. PP SINGH
March 5, 2012
STATE OF MADHYA PRADESH Vs. GARIBDAS
July 30, 2012
STATE OF MADHYA PRADESH Vs. GIRJESH SHARMA
August 1, 2012
STATE OF MADHYA PRADESH Vs. UMRAO SINGH
July 16, 2012
STATE OF MADHYA PRADESH Vs. RANDHEER SINGH
July 23, 2012
STATE OF MADHYA PRADESH Vs. RAMESH SINGH GOND
January 16, 2012
STATE OF MADHYA PRADESH Vs. CHIKKI ALIAS CHANDRAMOHAN
February 16, 2012
STATE OF MADHYA PRADESH Vs. RAMESH CHANDRA DIXIT
February 7, 2012
STATE OF MADHYA PRADESH Vs. PURANLAL NAHIR
January 24, 2012
STATE OF MADHYA PRADESH Vs. VEERU AND 3 OTHERS
September 4, 2012
STATE OF MADHYA PRADESH Vs. INDRAMANI TIWARI
March 2, 2012
STATE OF MADHYA PRADESH Vs. KANHAIYALAL AND ANOTHER
March 28, 2012
STATE OF MADHYA PRADESH Vs. GULABDAS AGRAWAL
September 6, 2012
STATE OF MADHYA PRADESH Vs. GOKUL KOL S/O GULABI KOL
March 7, 2012
STATE OF MADHYA PRADESH Vs. KAMALA BAI AND ORS
November 22, 2012
STATE OF MADHYA PRADESH Vs. VINAY SHARMA S/O M M SHARMA
September 18, 2012
STATE OF MADHYA PRADESH Vs. U P PUBLIC SERVICE
November 6, 2012
STATE OF MADHYA PRADESH Vs. VIJAY SHAH
August 17, 2012
STATE OF MADHYA PRADESH Vs. MOTILAL AND ANOTHER
September 7, 2012
STATE OF MADHYA PRADESH Vs. LAL SINGH AND OTHERS
April 23, 2012
STATE OF MADHYA PRADESH Vs. DINESH SON OF RAMJILAL SHARMA AND ORS
April 20, 2012
STATE OF MADHYA PRADESH Vs. SHANTI DEVI W/O PURANCHAND
April 26, 2012
STATE OF MADHYA PRADESH Vs. FERRO CONCRETE COMPANY (INDIA) LIMITED
July 9, 2012
STATE OF MADHYA PRADESH Vs. DHANNULAL
July 20, 2012
STATE OF MADHYA PRADESH Vs. MOHAMMAD SHABBIR
July 24, 2012
STATE OF MADHYA PRADESH Vs. UMASHANKER
August 13, 2012
STATE OF MADHYA PRADESH & ANOTHER Vs. JAGDISH MATHUR
January 6, 2012
STATE OF MADHYA PRADESH & ANOTHER Vs. DR. SUBHASH JAIN & ANOTHER
October 5, 2012
STATE OF MADHYA PRADESH AND ANOTHER Vs. SHIVDAYAL
January 13, 2012
STATE OF MADHYA PRADESH AND ANOTHER Vs. THAN SINGH CHAHAR
February 10, 2012
STATE OF MADHYA PRADESH AND ANOTHER Vs. RASHEED KHAN S/O MOHAMMAD KHAN
October 9, 2012
STATE OF MADHYA PRADESH AND ORS Vs. SHIBBU ALIAS RAMMU RAWAT AND ORS
April 9, 2012
STATE OF MADHYA PRADESH AND OTHERS Vs. BANSIDHAR SAXENA
May 4, 2012
STATE OF MADHYA PRADESH THROUGH COLLECTOR, BHOPAL PRESCRIBED AUTHORITY Vs. JAIRAM, S/O ASHARAM
October 31, 2012
STATE OF MADHYA PRADESH THROUGH COLLECTOR, KHANDWA Vs. GANGADHAR RAM MANDLOI
November 8, 2012
STATE OF MADHYA PRADESH THROUGH STATION HOUSE OFFICER, POLICE STATION BASODA, DISTRICT VIDISHA Vs. HIRALAL S/O BRINDAVAN AGED: 32 YEARS,
August 24, 2012
STATE OF MADHYA PRADESH THROUGH STATION HOUSE OFFICER, POLICE STATION SHIVPURI, DISTRICT SHIVPURI Vs. ISHWARDE W/O BACHNURAM JATAV AGED: 44 YEARS,
August 24, 2012
STATE OF MADHYA PRADESH, THROUGH SPECIAL POLICE ESTABLISHMENT, LOKAYUKTA, UJJAIN Vs. RAM SINGH BODANA
November 30, 2012
STATE OF MP Vs. SATENDRA SINGH
September 14, 2012
STATE OF MP Vs. SURESH KUSHWAH
September 14, 2012
STATE OF MP Vs. BASANTABAI
June 20, 2012
STATE OF MP Vs. CHHOTELAL SINGH
June 27, 2012
STATE OF MP Vs. DELAN SINGH
June 19, 2012
STATE OF MP Vs. RADHEY SHAYAM
March 7, 2012
STATE OF MP Vs. JAGDISH PRASAD
November 6, 2012
STATE OF MP Vs. SHEETAL PRASAD JAIN & ORS.
November 8, 2012
STATE OF MP & ANOTHER Vs. SAMBHOO SINGH
January 25, 2012
STATE OF MP & ANOTHER Vs. TULSI RAM
January 25, 2012
STEEL AUTHORITY OF INDIA LTD Vs. ADDITIONAL COMMISSIONER, COMMERCIAL TAX
January 24, 2012
STEEL TUBES OF INDIA LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
January 17, 2012
SUBHADRA SHARMA Vs. STATE OF M P AND ANOTHER
August 16, 2012
SUBHASH AWASTHI Vs. COMMISSIONER CUM REGISTRAR
May 15, 2012
SUBHASH CHAND JAIN Vs. NATTHU SINGH
October 8, 2012
SUBHASH CHANDRA VYAS Vs. STATE OF M.P.
September 18, 2012
SUBHASH JAISWAL Vs. TRILOKINATH KAKKAD
September 28, 2012
SUBHASH KOSHE Vs. STATE OF M P
January 12, 2012
SUBHASH KUMAR TIWARI Vs. SHANKERLAL
December 4, 2012
SUBHASH SINGH Vs. STATE OF MADHYA PRADESH
November 6, 2012
SUBHASH SUNERE Vs. STATE OF MADHYA PRADESH
January 23, 2012
SUBHASHCHANDRA JOSHI Vs. STATE OF M P
February 7, 2012
SUCHETA AND COMPANY AND ORS Vs. STATE OF MP AND ANOTHER
May 15, 2012
SUDAN Vs. STATE OF MADHYA PRADESH
August 8, 2012
SUDHA SANDHELIYA Vs. STATE OF M P & THREE OTHERS
July 19, 2012
SUDHAKAR PRASAD AGNIHOTRI Vs. LALJI KORI
September 28, 2012
SUDHEER BAHADUR MORYA Vs. SMT. BHARTI
October 19, 2012
SUDHIR KUMAR GARG Vs. STATE OF MADHYA PRADESH
July 24, 2012
SUDHIR KUMAR RATHORE Vs. STATE OF MADHYA PRADESH
September 3, 2012
SUDHIR SATPATHI Vs. STATE OF M P
January 17, 2012
SUGARA BAI WD/O MOHD HUSSAIN AND OTHERS Vs. SNEHALATA W/O KAMALSINGH AND ANOTHER
February 28, 2012
SUGGAMAL CHAUDHARY Vs. MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD. & ANOTHER
April 13, 2012
SUGHAR SINGH Vs. STATE OF M P
January 25, 2012
SUGRAM Vs. STATE OF M P
August 24, 2012
SUJATA TURKHIA AND CHITTRANJAN TURKHIA Vs. AUTHORIZED OFFICER CENTRAL BANK OF INDIA
October 4, 2012
SUJJET KUMAR NIGAM Vs. STATE OF M P
May 15, 2012
SUKHDEO Vs. STATE OF M P
February 21, 2012
SUKHDEV Vs. GOVERNMENT OF M P
April 26, 2012
SUKHENDRA SINGH Vs. STATE OF MADHYA PRADESH
August 21, 2012
SUKHENDRA SINGH Vs. STATE OF M P AND ANOTHER
August 21, 2012
SUKHIYA LODHI Vs. STATE OF M P
January 12, 2012
SULOCHANI Vs. JIWARANIYA
March 1, 2012
SULOCHNA Vs. RAJU
November 6, 2012
SUMAN SINGH & ORS Vs. RADHESHYAM AND ORS
May 3, 2012
SUMITRA BAI DHAKAD Vs. RASHID KHAN
June 21, 2012
SUNANDA TAMBE Vs. THE STATE OF MADHYA PRADESH
August 31, 2012
SUNDAR LAL Vs. STATE OF MADHYA PRADESH
May 8, 2012
SUNDER LAL Vs. STATE OF M P
January 10, 2012
SUNDER LAL CHOURASIA Vs. STATE OF MADHYA PRADESH
January 24, 2012
SUNDERLAL Vs. THE STATE OF MADHYA PRADESH
September 13, 2012
SUNDERLAL PATWA Vs. STATE OF M P AND OTHERS
May 9, 2012
SUNDERLAL SHRIVASTAVA Vs. NATIONAL COUNCIL FOR THE TEACHERS EDUCATION
April 19, 2012
SUNIL Vs. UNION OF INDIA
March 20, 2012
SUNIL Vs. STATE OF MADHYA PRADESH
October 18, 2012
SUNIL Vs. STATE OF M.P.
October 16, 2012
SUNIL Vs. STATE OF MADHYA PRADESH
August 24, 2012
SUNIL JOHRI Vs. MAMTA JOHRI
September 28, 2012
SUNIL KUMAR SHRIVASTAVA Vs. STATE OF M P
August 6, 2012
SUNIL THAKUR Vs. STATE OF MADHYA PRADESH
November 6, 2012
SUNIT AGARWAL Vs. STATE OF M. P.
September 14, 2012
SUNITA Vs. KAILASH AWAYA
February 24, 2012
SUNITA Vs. SUMITRA
November 6, 2012
SUNITA PATIDAR Vs. MOHD ISHAQ KHAN
November 6, 2012
SUNITABAI W/O NARAYAN BALAI Vs. NARAYAN S/O RAMPRASAD BALAI
October 3, 2012
SUPER AUTO FORGE PVT LTD Vs. PROTYUSH CHATTERJEE
April 11, 2012
SURAJ Vs. STATE OF MADHYA PRADESH
October 5, 2012
SURAJ BAI W/O LATE KALUJI Vs. SHANTI LL
June 27, 2012
SURAJ GOND Vs. STATE OF MADHYA PRADESH
November 6, 2012
SURAJ NARAYAN SINGH Vs. CHIEF MINING MANAGER MP STATE MINING CORPORATION LTD
July 10, 2012
SURAT SINGH Vs. STATE OF MADHYA PRADESH
September 7, 2012
SURAT SINGH S/O PAILU YADAV Vs. STATE OF M P
July 4, 2012
SURENDRA GROVER Vs. STATE OF MADHYA PRADESH
May 7, 2012
SURENDRA JAISWAL Vs. SMT. MEENAKSHI
September 7, 2012
SURENDRA KUMAR BANSAL Vs. STATE OF M.P.
September 28, 2012
SURENDRA KUMAR PATEL Vs. M.P. STATE ELECTRICITY BOARD
September 20, 2012
SURENDRA KUMAR WAGHWARE Vs. SECRETARY STATE OF MADHYA PRADESH
May 1, 2012
SURENDRA PRATAP SINGH SOLANKI Vs. SECRETARY M P STATE ELECTRICITY BOARD
October 9, 2012
SURENDRA SANGHVI Vs. STATE OF M P
July 26, 2012
SURENDRA SHRIVASTAVA Vs. GENERAL MANAGER
May 8, 2012
SURENDRA SINGH Vs. PRINCIPAL SECRETARY STATE OF MP
June 20, 2012
SURENDRA SINGH GAUTAM Vs. STATE OF M.P.
April 9, 2012
SURENDRA SINGH JUNEJA Vs. JAGDEESH GUPTA
November 2, 2012
SURENDRA SINGH RANA Vs. STATE OF M P
November 27, 2012
SURENDRA SINGH THAKUR Vs. UNION OF INDIA AND OTHERS
April 20, 2012
SURENDRASINGH S/O SHRI VIJAYBAHADURSINGH AND OTHERS Vs. NARENDRASINGH S/O VIJAYBAHADURSINGH AND OTHERS
March 7, 2012
SURESH Vs. MAYA BAI
March 2, 2012
SURESH Vs. STATE OF M P
January 25, 2012
SURESH Vs. STATE OF MADHYA PRADESH
September 7, 2012
SURESH Vs. STATE OF MADHYA PRADESH
May 8, 2012
SURESH Vs. STATE OF MADHYA PRADESH
August 7, 2012
SURESH Vs. STATE OF MADHYA PRADESH
May 9, 2012
SURESH Vs. STATE OF M P
November 27, 2012
SURESH BATHRE Vs. AAM JANTA
April 19, 2012
SURESH BHARDWAJ Vs. VANDANA
September 17, 2012
SURESH CHAND RASTOGI Vs. ASHOK (DEAD) THROUGH L.RS. AND OTHERS
August 22, 2012
SURESH CHANDRA AGRAWAL Vs. TEJ SINGH THAKUR
December 12, 2012
SURESH CHANDRA MOD Vs. SAVITRI BAI
October 11, 2012
SURESH CHANDRA RATRE Vs. DIRECTOR, MALARIA RESEARCH CENTRE
September 17, 2012
SURESH JHARIYA Vs. STATE OF M P
March 14, 2012
SURESH KUMAR Vs. STATE OF MADHYA PRADESH
July 18, 2012
SURESH KUMAR SHARMA Vs. STATE OF M P AND OTHERS
August 28, 2012
SURESH KUMAR SONI Vs. STATE OF MP AND OTHERS
July 19, 2012
SURESH KUMAR TRIPATHI Vs. STATE OF MADHYA PRADESH
April 11, 2012
SURESH KUMAR VERMA Vs. STATE OF M.P.
June 26, 2012
SURESH PAL SINGH Vs. STATE OF M P
July 10, 2012
SURESH PANDEY S/O. SATYANARAYAN Vs. STATE
July 9, 2012
SURESH PATEL Vs. THE STATE OF MADHYA PRADESH
September 18, 2012
SURESH PRASAD Vs. URMILA DEVI
February 14, 2012
SURESH SAKET Vs. SECRETARY THE STATE OF MADHYA
January 31, 2012
SURIJBAL SONI Vs. STATE OF M P
February 7, 2012
SURJIT LAXMAN VERMA Vs. VINOD RAMPRASAD RAO & ORS
February 4, 2012
SURYA ROSHNI LTD Vs. STATE OF M P
July 18, 2012
SUSHIL BHARGAVA Vs. STATE OF M.P.
August 7, 2012
SUSHIL RAIKWAR Vs. STATE OF MADHYA PRADESH
October 18, 2012
SUSHILA DEVI Vs. BALARAM
August 13, 2012
SUSHILA SAHU Vs. STATE OF M.P.
August 8, 2012
SUSHILA TIWARI Vs. STATE OF M P
July 11, 2012
SUSHMA PANDEY Vs. STATE OF M P
September 4, 2012
SUSHRI MANJULA D/O LATE G D VAJPAYEE Vs. NARMADA MALWA GRAMIN BANK, INDORE & OTHERS
September 13, 2012
SUVIDHA GRIH NIRMAN SAHAKARI AND ORS Vs. MAMTA KOCHAR W/O SHRI VINEET KOCHAR AND ORS
February 16, 2012
SUYOG AAFLE Vs. STATE OF MADHYA PRADESH
September 18, 2012
SWAGATIKA IMPEX PVT LTD Vs. UCO BANK
June 19, 2012
SWETAKUMARI Vs. SHIVSHANKAR
January 27, 2012
SYAD NAZIM ALI MER Vs. THE STATE OF MADHYA PRADESH
September 10, 2012
SYAMKALI NAAG Vs. THE STATE OF MADHYA PRADESH
August 22, 2012
SYED AKHTAR ALI & OTHERS Vs. STATE OF MP AND OTHERS
December 5, 2012
TAKHAT SINGH AND OTHERS Vs. STATE OF M P AND OTHERS
May 4, 2012
TAMPU ALIAS RAMNIWAS & OTHERS Vs. STATE OF M P
September 28, 2012
TANAY AWASTHY Vs. NARESH TIWARI AND OTHERS
May 17, 2012
TANSUKHLAL TALATI S/O SAUBHAGMAL TALATI Vs. STATE TRANSPORT APPELLATE TRIBUNAL
July 13, 2012
TANTU @ MAHENDRA KUMAR Vs. STATE OF M.P.
November 6, 2012
TARACHAND Vs. STATE OF M P
April 13, 2012
TARAWATI ALWA Vs. STATE OF MADHYA PRADESH
September 18, 2012
TARSINGH & ANOTHER Vs. STATE OF MADHYA PRADESH
August 22, 2012
TARUN MALKAPURKAR Vs. JITENDRA AGRAWAL
January 27, 2012
TARUN SINGH Vs. STATE OF M P
May 1, 2012
TASHREEF KHAN Vs. STATE OF MADHYA PRADESH
April 9, 2012
TATA MOTORS FINANCE LIMITED Vs. COLLECTOR OF STAMPS
July 5, 2012
TATA MOTORS FINANCE LIMITED Vs. COLLECTOR OF STAMPS AND ANOTHER
June 27, 2012
TECHNICAL ASSOCIATION Vs. ASSISTANT LABOUR COMMISSIONER
May 3, 2012
TEXTILES MAZDOOR CONGRESS Vs. STATE OF M P
August 31, 2012
THAKAT SINGH Vs. STATE OF MADHYA PRADESH
May 3, 2012
THAKUR SINGH Vs. STATE OF M P
January 19, 2012
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SANJAY RAID
September 28, 2012
THE STATE OF MADHYA PRADESH Vs. BANESINGH AND ANR
August 29, 2012
THE STATE OF MADHYA PRADESH Vs. BHUWAN S/O RAJARAM PAWAR, AGED 35 YEARS
February 22, 2012
TIKAM Vs. NEPAL SINGH
December 10, 2012
TILAK PRADHAN Vs. A K HARITWAL
December 6, 2012
TIRANJAN DESHMUKH Vs. THE STATE OF MADHYA PRADESH
October 8, 2012
TIRATH PRASAD Vs. STATE OF MADHYA PRADESH
July 19, 2012
TJINDER JIT PAL SINGH CHAHAL Vs. STATE OF MADHYA PRADESH, THROUGH POLICE STATION INDERGANJ, DISTRICT GWALIOR
February 23, 2012
TOKASDAS, S/O NANDRAM LODHI AND ORS Vs. STATE OF M P AND ORS
September 6, 2012
TOMAR & BROTHERS PARTNERSHIP FIRM Vs. STATE OF MADHYA PRADESH
December 7, 2012
TOP SINGH Vs. STATE OF MADHYA PRADESH
August 30, 2012
TORAN SINGH Vs. STATE OF MADHYA PRADESH
August 1, 2012
TORAN SINGH Vs. IMRAT SINGH
May 3, 2012
TRANSPORT NAGAR VYAPARI SANGH Vs. STATE OF M.P. & ORS.
November 30, 2012
TRIBHUVAN MESHRAM Vs. UNION OF INDIA
October 4, 2012
TRILOK CHANDRA @ TILLU Vs. STATE OF MADHYA PRADESH
September 28, 2012
TRILOKI Vs. STATE OF M P
March 22, 2012
TULA RAM Vs. STATE OF M.P.
November 20, 2012
TULARAM CHADHAR Vs. UNION OF INDIA
October 9, 2012
TULARAM VISHVAKARMA Vs. THE STATE OF MADHYA PRADESH
August 31, 2012
TULSIRAM Vs. STATE OF M P
May 8, 2012
TULSIRAM AND 2 ORS. Vs. THE STATE OF MADHYA PRADESH
October 4, 2012
TUNNU@RAJESH KUMAR Vs. STATE OF M.P.
August 16, 2012
UDAY NARAYAN SHUKLA Vs. STATE OF M.P. AND OTHERS
February 21, 2012
UDAY PATEL Vs. THE STATE OF MADHYA PRADESH
September 7, 2012
UDAY SINGH @ UDRIYA Vs. LUM SINGH
November 6, 2012
UDAY SINGH JAIN Vs. STATE OF M.P.
April 12, 2012
UDAYBHAN GOYAL Vs. STATE OF M.P. & OTHERS
August 8, 2012
UFLEX LIMITED Vs. A.K.SINGHAL TRANSPORT CONTRACTOR
September 20, 2012
UJJAIN DEVELOPMENT AUTHORITY THROUGH CHIEF EXECUTIVE OFFICER Vs. SHANTABAI
June 27, 2012
UMA MISHRA Vs. THE STATE OF MADHYA PRADESH
September 10, 2012
UMA W/O KAILASH Vs. STATE OF MP
September 11, 2012
UMA, KEDAR SINGH, RAMBETI AND GAR SINGH Vs. STATE OF M.P.
April 2, 2012
UMED SINGH Vs. STATE OF MADHYA PRADESH
September 7, 2012
UMESH Vs. STATE OF M P
February 24, 2012
UMESH KUMAR Vs. STATE OF MADHYA PRADESH
July 3, 2012
UMESH KUMAR S/O SURESH KUMAR SINGH Vs. STATE OF M P
April 27, 2012
UMESH KUMAR SHRIVASTAVA Vs. STATE OF M.P. & OTHERS
October 3, 2012
UMESH KUMAR SHUKLA Vs. STATE OF MADHYA PRADESH
September 6, 2012
UMESH KUMAR SINHA Vs. CHANDRALATA GUPTA
April 30, 2012
UMESH KUMAR SINHAL Vs. CHANDRALATA GUPTA
April 9, 2012
UMESH KUMAR VERMA Vs. MP ROAD TRASPORT CORPORATION
March 20, 2012
UMESH TIWARI Vs. STATE OF MP
October 19, 2012
UMESH YADAV Vs. THE STATE OF MADHYA PRADESH
August 31, 2012
UNION OF INDIA Vs. SAVITRI M KURUP
April 19, 2012
UNION OF INDIA Vs. AJAY KUMAR YADAV
July 13, 2012
UNION OF INDIA Vs. KUMARI MAYA
May 10, 2012
UNION OF INDIA Vs. BHAIYALAL NAI
January 3, 2012
UNION OF INDIA Vs. RAGHUNATH PAPRIKER
February 8, 2012
UNION OF INDIA Vs. REGISTRAR GENERAL HIGH COURT OF M P JABALPUR
January 11, 2012
UNION OF INDIA Vs. RAM KHILADI
September 18, 2012
UNION OF INDIA Vs. BABA SINGH
December 5, 2012
UNION OF INDIA Vs. SHARDA BAI
October 9, 2012
UNION OF INDIA Vs. RAJENDRA PRASAD YADAV
December 17, 2012
UNION OF INDIA Vs. NAVEEN KUMAR
December 21, 2012
UNION OF INDIA Vs. T R G INDUSTRIES PRIVATE LIMITED
December 3, 2012
UNION OF INDIA Vs. SUDEEP PATEL & OTHERS
September 17, 2012
UNION OF INDIA & OTHERS Vs. RAJENDRA SINGH KUSHWAH
February 10, 2012
UNIPACK CORRUGATORS INDIA PRIVATE LTD Vs. BABU LAL RAJAK
August 9, 2012
UNITED INDIA INSURANCE COMPANY Vs. RAJENDRA KUMAR JAIN
October 31, 2012
UNIVERSAL TRANSPORT Vs. SAROJ KAPOOR AND ORS
June 27, 2012
URMILA Vs. RAMPRATAP & OTHERS
May 1, 2012
URMILA DUBOLIA Vs. CHHAVIRAM SHAKYA
September 24, 2012
URMILA PATHAK Vs. STATE OF M P & OTHERS
August 23, 2012
URMILA TIWARI Vs. BHARAT PETROLEUM CORPORATION LTD
August 22, 2012
URMILABAI Vs. STATE OF M P
July 17, 2012
USHA BANSAL Vs. STATE OF M.P.
August 3, 2012
USHA BHADORIYA Vs. STATE OF M.P.
June 27, 2012
USHA GOYAL GUPTA Vs. STATE BANK OF INDIA
September 20, 2012
USHA GUPTA Vs. STATE OF M.P.
August 9, 2012
USMAN Vs. STATE OF M P
March 20, 2012
UTKARSHA JAIN Vs. I S DANI PRINCIPAL DECRETARY MEDICAL EDUCATION
April 18, 2012
UTTAM GOROREY Vs. M P RAJYA KRISHI VIPNAN
June 27, 2012
UTTAM SINGH RATHORE Vs. STATE OF MADHYA PRADESH
August 9, 2012
UTTAM SINGH S/O RAMJILAL YADAV AND ANR Vs. STATE OF M P AND ORS
July 4, 2012
UTTAM SINGH S/O SHRI UMED SINGH LODHI PATEL Vs. STATE OF MADHYA PRADESH
January 13, 2012
V K SHUKLA Vs. R P TIWARI
September 4, 2012
V P SONI Vs. STATE OF M P AND OTHERS
November 27, 2012
V S KSHETRIYA Vs. PRADEEPDHAR
March 6, 2012
V.P.KULSHRESTHA S/O LATE SHRI LAHORILAL Vs. STATE OF M.P.
October 19, 2012
VAIDHYANATH SHUKLA Vs. STATE OF M.P.
November 7, 2012
VAIDHYANATH SHUKLA Vs. STATE OF MADHYA PRADESH
October 9, 2012
VALMIK SAKARGAYEN Vs. STATE OF M P
January 23, 2012
VANDANA BAPAT Vs. STATE OF M P AND OTHERS
March 12, 2012
VANDANA KHAIRWAR Vs. STATE OF M.P.
December 4, 2012
VANSHI Vs. STATE OF MADHYA PRADESH
May 8, 2012
VARSHA Vs. MANAGER, IFFCO TOKIO GENERAL INSURANCE CO. LTD.
November 6, 2012
VARSHA SANGHI Vs. STATE OF M.P.
November 27, 2012
VARSHA SHAKYA Vs. UNION OF INDIA
September 24, 2012
VARSINGH LATE LALSINGH & OTHERS Vs. THAVRIA KHETA & ANOTHER
February 1, 2012
VARTIKA Vs. ANKIT
September 21, 2012
VASIF ALI Vs. STATE & ORS.
September 4, 2012
VASUNDHARA RAJE HOMEOPATHIC MEDICAL COLLEGE & HOSPITAL Vs. MADAN LAL GUPTA
October 30, 2012
VEENA DEVGAN Vs. NAV YUWAK HOUSING COPERATIVE SOCIETY LTD
April 25, 2012
VEENA VADINI SAMAJ KALYAN VKASH SAMITI Vs. M.P. BOARD OF SECONDARY EDUCATION AND ANOTHER
October 4, 2012
VEER SEWAK Vs. ANIL KUMAR
December 19, 2012
VEER SINGH AND OTHERS Vs. STATE OF M.P.
November 6, 2012
VEERENDRA KUMAR DWIVEDI Vs. STATE
September 4, 2012
VENKATESH SURGICAL COTTON Vs. STATE OF MADHYA PRADESH
February 7, 2012
VENTURE MICRON Vs. EARAWAT STEEL PRIVATE LTD
January 13, 2012
VESTA Vs. TARA CHAND
April 30, 2012
VESTA Vs. POONA
August 3, 2012
VIBHA PATEL Vs. STATE OF MADHYA PRADESH
July 31, 2012
VICTOR ASUDANI KAILASH Vs. STATE OF M P
August 14, 2012
VICTORIA COLLEGE OF EDUCATION Vs. STATE OF M.P. AND OTHERS
September 21, 2012
VIDHYA BAI Vs. STATE OF M.P. & OTHERS
September 6, 2012
VIDHYAKANT SHUKLA Vs. STATE OF M.P. AND OTHERS
February 7, 2012
VIDYA DEVI Vs. STATE OF MADHYA PRADESH
October 4, 2012
VIDYA SHRIVASTAVA Vs. STATE OF M.P.
August 8, 2012
VIDYA SINGH Vs. STATE OF MADHYA PRADESH
May 15, 2012
VIDYAWATI Vs. STATE OF M P AND OTHERS
February 7, 2012
VIJAY ALIAS CHANDRA VIJAY GUPTA Vs. STATE OF M P
March 13, 2012
VIJAY BAHADUR SINGH Vs. STATE OF M.P. & ORS.
November 30, 2012
VIJAY JAIN Vs. STATE OF MADHYA PRADESH
October 1, 2012
VIJAY KORI Vs. STATE OF MADHYA PRADESH
September 7, 2012
VIJAY KRISHN S/O PANDHARINATH Vs. DINESH S/O SITARAM
July 10, 2012
VIJAY LAXMI BHATI Vs. PROJECT OFFICER
September 21, 2012
VIJAY PANDEY Vs. VIVEK RUSIA
August 1, 2012
VIJAY PAWAR Vs. THE STATE OF MADHYA PRADESH
October 8, 2012
VIJAY S/O SHRI MAROTIRAO KUNBI Vs. STATE OF MADHYA PRADESH
February 23, 2012
VIJAY SINGH Vs. STATE OF M P
February 27, 2012
VIJAY SINGH Vs. SUGAR SINGH
April 11, 2012
VIJAY SINGH S/O BANSHILAL Vs. STATE OF MADHYA PRADESH
August 1, 2012
VIJAYA LAXMI CHOUBEY Vs. MUNICIPAL CORPORATION JABALPUR
August 3, 2012
VIJAYA RAJLAXMI Vs. STATE OF MADHYA PRADESH
August 16, 2012
VIJAYA RAJLAXMI Vs. STATE OF M P
August 16, 2012
VIJAYESH RANA Vs. THE ASSISTANT REGISTRAR, FIRMS & SOCIETIES AND 2 ORS.
August 26, 2012
VIJAYPAL Vs. STATE OF MADHYA PRADESH
August 22, 2012
VIJAYSINGH Vs. RUKMABAI
July 23, 2012
VIKAS Vs. STATE OF MADHYA PRADESH
November 6, 2012
VIKAS CHAUHAN Vs. STATE OF M P
February 16, 2012
VIKAS EDUCATION & ENVIRONMENT ACADEMY SOCIETY Vs. STATE OF M P
August 28, 2012
VIKAS GUPTA Vs. STATE OF MADHYA PRADESH
April 13, 2012
VIKAS TIWARI Vs. STATE OF MADHYA PRADESH
January 3, 2012
VIKKI ALIAS VIJAY SONKAR Vs. STATE OF M P
January 23, 2012
VIKKY ALIAS NEERAJ BHASIN Vs. STATE OF M P
May 4, 2012
VIKRAM DAS Vs. STATE OF MADHYA PRADESH
May 8, 2012
VIKRAM DAS AND ORS Vs. STATE OF M P
August 14, 2012
VIKRAM S/O BHANWARLAL BANJARA Vs. STATE OF M P & ANOTHER
July 5, 2012
VIKRAM SINGH Vs. M.P.STATE ELECTRICITY BOARD
May 8, 2012
VIKRAM SINGH Vs. STATE OF M P
February 27, 2012
VIKRAM VISHWAVIDYALAYA, UJJAIN & ANOTHER Vs. DR. PARAG DALAL S/O BHUPENDRA DALAL & ANOTHER
August 24, 2012
VILAS Vs. HUSSAINBEE
January 31, 2012
VIMAL KUMAR PANDEY Vs. STATE OF M P
July 25, 2012
VIMLA GUPTA Vs. THE STATE OF MADHYA PRADESH
August 22, 2012
VIMLADEVI Vs. SAURABH
January 31, 2012
VINAY SHARMA Vs. STATE OF MADHYA PRADESH AND OTHERS
February 27, 2012
VINAY SINGH Vs. STATE OF M P
February 23, 2012
VINOD Vs. STATE OF MADHYA PRADESH
July 13, 2012
VINOD Vs. STATE OF MADHYA PRADESH
October 5, 2012
VINOD @ ARVIND Vs. STATE OF M.P.
October 30, 2012
VINOD AGRAWAL Vs. BHARAT KUMAR LATHI
March 1, 2012
VINOD AGRAWAL AND ORS. Vs. BHARAT KUMAR LATHI AND ORS.
March 15, 2012
VINOD GURU Vs. PARUL SONI
April 20, 2012
VINOD JAYANT Vs. UNION OF INDIA
April 3, 2012
VINOD KUMAR DIXIT Vs. THE STATE OF M.P. & ANOTHER
February 16, 2012
VINOD KUMAR KIRAR Vs. STATE OF M.P.
April 2, 2012
VINOD KUMAR SHUKLA Vs. STATE OF MP
November 27, 2012
VINOD KUMAR SONI Vs. N.C.L. & ORS.
December 5, 2012
VINOD KUMAR YADAV Vs. STATE OF MADHYA PRADESH
September 26, 2012
VINOD NAMDEO Vs. STATE OF M.P.
November 22, 2012
VINOD PATIDAR Vs. STATE OF MADHYA PRADESH
September 7, 2012
VINOD PRAKASH SAXENA Vs. UNION OF INDIA
January 3, 2012
VINOOD KALA @ VISHAL Vs. STATE OF M P
December 4, 2012
VIPIN KUMAR Vs. SAROJANI
July 31, 2012
VIPIN KUMAR KHARADI Vs. STATE OF MP
December 4, 2012
VIPIN MORE Vs. PREETI MORE
February 2, 2012
VIPPY INDUSTRIES LTD Vs. STATE OF MADHYA PRADESH
August 8, 2012
VIRENDRA Vs. STATE OF MADHYA PRADESH
September 20, 2012
VIRENDRA KUMAR Vs. TIRATH PRASAD
April 26, 2012
VIRENDRA KUMAR MAHESHWARI Vs. STATE OF M P
February 10, 2012
VIRENDRA KUMAR MEENA (DHARWAL) Vs. STATE OF M.P.
April 2, 2012
VIRENDRA KUMAR MISHRA Vs. STATE OF M P
August 6, 2012
VIRENDRA KUMAR SHARMA Vs. M P STATE COOPERATIVE
November 20, 2012
VIRENDRA KUMAR SHARMA Vs. STATE OF M P
May 15, 2012
VIRENDRA KUMAR, MITHILA Vs. STATE OF M P
May 8, 2012
VIRENDRA SINGH Vs. STATE OF M P
November 29, 2012
VIRENDRA SINGH Vs. STATE OF M P
May 7, 2012
VIRENDRA SINGH Vs. STATE OF M P AND OTHERS
March 5, 2012
VIRENDRA SINGH Vs. STATE OF M P
January 17, 2012
VISHAL Vs. STATE OF MADHYA PRADESH
July 6, 2012
VISHAL BHARDAWAJ, KU. KARUNA SHARMA, ZUBAIR KHAN AND BRIJENDRA THARIYA Vs. STATE OF M.P & OTHERS AND MADHYA PRADESH VYASAYIK
August 7, 2012
VISHAN SINGH Vs. STATE OF M.P.
April 2, 2012
VISHESHWAR Vs. STATE OF MADHYA PRADESH
September 28, 2012
VISHNU GIRI Vs. STATE OF M P
July 6, 2012
VISHNU GOYAL Vs. STATE OF M P & OTHERS
May 4, 2012
VISHNU PRASAD Vs. STATE OF M P
July 20, 2012
VISHNU PRASAD MISHRA Vs. STATE OF M. P.
October 4, 2012
VISHNU SON OF SHRI SUMMA Vs. STATE OF MADHYA PRADESH THROUGH POLICE STATION BANKHEDI
August 17, 2012
VISHNUPURI SON OF KALLU PURI Vs. STATE OF M P
May 8, 2012
VISHRAM SINGH SOLANKI Vs. STATE OF M P
July 30, 2012
VISHWA NATH LAHARIA Vs. STATE OF M P
March 1, 2012
VISHWANATH PATEL Vs. STATE OF M P
January 31, 2012
VISHWANATH SINGH Vs. STATE OF M P
May 18, 2012
VISHWANATH SINGH RAGHUVANSHI Vs. STATE OF M.P.
August 3, 2012
VISHWAS GIRI Vs. STATE OF M P AND OTHERS
October 9, 2012
VIVEK Vs. STATE OF M.P.
October 16, 2012
VOLVO EICHER COMMERCIAL VEHICLES LTD Vs. KUMAR NAVEEN
June 18, 2012
VRIJLAL GHOSI Vs. STATE OF MADHYA PRADESH
February 28, 2012
VRIJLAL MANILAL AND COMPANY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
December 18, 2012
WARIS MOHAMMAD AND 3 ORS. Vs. THE STATE OF MADHYA PRADESH
August 24, 2012
WASIM Vs. STATE OF MADHYA PRADESH
March 22, 2012
WASIM Vs. STATE OF M P
March 22, 2012
WOCKHARDT LTD Vs. D M PHARMA
May 18, 2012
YAMAN Vs. STATE OF MADHYA PRADESH
February 28, 2012
YASHI JAIN Vs. STATE OF M P
March 22, 2012
YASHWANT S/O THAWARIA BANJARA AND OTHERS Vs. GYAN SINGH S/O AMAR SINGH AND OTHERS
March 6, 2012
YASHWANT SINGH YADV Vs. STATE OF M P AND OTHERS
February 3, 2012
YOGENDRA SINGH BHADORIA Vs. STATE OF MP
July 9, 2012
YOGENDRASINGH S/O. LATE GULABSINGH Vs. STATE OF M.P. THROUGH P.S. KHARGONE
September 24, 2012
YOGESH Vs. STATE OF M P
October 19, 2012
YOGESH KUMAR Vs. STATE OF M.P.
October 5, 2012
YOGESH SINGH KAURAV Vs. STATE OF MADHYA PRADESH
May 2, 2012
YUSUF KHAN Vs. STATE OF M.P
September 27, 2012
YUSUF KHAN Vs. STATE OF M.P.
September 28, 2012
ZAFAR KHAN Vs. NAGAR NIGAM BURHANPUR
November 1, 2012
ZAFAR KHAN S/O MOHAMMED KHAN Vs. STATE OF POLICE
August 1, 2012
ZAFAR SAHBAI Vs. MUTWALLI COMMITEE INTEZAMIA
January 3, 2012
ZAKIUDDIN Vs. RAJENDRA KUMAR
September 25, 2012
ZOTICA EXIM Vs. SUPER STEEL MANUFACTURING CO PVT LTD
March 2, 2012