Case Index

Title
Date
ANDHRA ORGANICS LIMITED Vs. STATE OF ANDHRA PRADESH
April 23, 2012
ANDHRA PRADESH TOURISM DEVELOPMENT CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
February 24, 2012
ASTO DHARA AND ANOTHER Vs. SALES TAX OFFICER, KADAMTALA CHARGE AND ANOTHER
April 11, 2012
BARANAGORE JUTE FACTORY PLC Vs. SHRI DURGA SHANKAR GUPTA AND OTHERS
June 8, 2012
CONTEMPORARY TARGETT PVT. LTD. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, CORPORATE DIVISION AND OTHERS
May 4, 2012
DIAMOND DOT Vs. STATE OF ANDHRA PRADESH
August 16, 2012
FRESH & HONEST CAFE LIMITED Vs. STATE OF ANDHRA PRADESH
July 2, 2012
FROST INTERNATIONAL LTD. AND ANOTHER Vs. COMMISSIONER OF SALES TAX AND OTHERS
October 3, 2012
GHULAM HUSSAIN Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES AND OTHERS
March 1, 2012
HARIKISHAN OM PRAKASH BANG Vs. STATE OF ANDHRA PRADESH
September 21, 2012
HOTEL RAGHAVENDRA Vs. STATE OF ANDHRA PRADESH
September 26, 2012
HRITHVIK CONSTRUCTIONS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
December 14, 2012
IFGL REFRACTORIES LIMITED AND ANOTHER Vs. SALES TAX OFFICER AND OTHERS
January 25, 2012
INDIAN COMMERCE & INDUSTRIES CO. PVT. LTD. Vs. STATE OF ANDHRA PRADESH
July 2, 2012
JAGATDAL JUTE AND INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, CORPORATE DIVISION AND ORS.
April 19, 2012
JAYCOT INDUSTRIES Vs. STATE OF ANDHRA PRADESH
April 17, 2012
KARTHIKEYA CORPORATION Vs. STATE OF ANDHRA PRADESH
September 4, 2012
KOYO TECH ELECTRO (P) LTD. Vs. DEPUTY COMMISSIONER OF SALES TAX, COSSIPORE CHARGE AND OTHERS
April 20, 2012
MPR REFRACTORIES LIMITED Vs. STATE OF ANDHRA PRADESH
September 7, 2012
MRINAL KANTI BISWAS Vs. STO AND ORS.
April 12, 2012
NOKIA INDIA PVT. LTD. Vs. DCCT, CORPORATE DIVISION AND OTHERS
October 3, 2012
PCM TEA PROCESSING PRIVATE LIMITED Vs. A.C.S.T. AND OTHERS
December 20, 2012
R.M. CYLINDERS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
August 3, 2012
RAGHAVENDRA AGENCIES Vs. STATE OF ANDHRA PRADESH
November 7, 2012
RIDDHI SIDDHI METAL Vs. STATE OF KARNATAKA
December 7, 2012
ROHINI FERROUS PVT. LTD. Vs. SALES TAX OFFICER AND OTHERS
April 12, 2012
ROUNAK MANUFACTURING CO. PVT. LTD. Vs. SENIOR JOINT COMMISSIONER OF SALES TAX AND OTHERS
May 4, 2012
SATURDAY CLUB LTD. AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
May 10, 2012
W.B. CRANE & EQUIPMENT OWNERS WELFARE ASSN. AND OTHERS Vs. ASSISTANT SALES TAX OFFICER, CENTRAL SECTION, INVESTIGATION WING AND OTHERS
February 3, 2012