Case Index

Title
Date
(MRS.) NIRMAL SINGH Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 7, 2012
A.C. AGGARWAL Vs. UNION OF INDIA THROUGH SECRETARY GOVERNMENT OF INDIA
March 5, 2012
A.K. SHARMA Vs. UNION OF INDIA
March 7, 2012
A.K. TIWARI Vs. UNION OF INDIA THROUGH SECRETARY, RAILWAY BOARD, MINISTRY OF RAILWAYS, RAIL BHAWAN, NEW DELHI
January 25, 2012
A.N. GUPTA Vs. UNION OF INDIA THROUGH THE SECRETARY
May 3, 2012
ABDUL SAYEED Vs. UNION OF INDIA THROUGH THE CHIEF ADMINISTRATIVE OFFICER, DIESEL LOCO MODERNIZATION WORKS, MINISTRY OF RAILWAY, PATIALA
February 24, 2012
AJAY KUMAR Vs. MUNICIPAL CORPORATION OF DELHI THROUGH ITS COMMISSIONER
March 1, 2012
AJAY KUMAR BHARDWAJ Vs. DELHI TRANSPORT CORPORATION
September 28, 2012
AJAY KUMAR DHAMA Vs. COMMISSIONER OF POLICE
March 7, 2012
AJIT THAPHIYAL Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES (AIIMS)
February 23, 2012
ALOK SINGH Vs. COMMISSIONER
February 23, 2012
AMARJEET SINGH Vs. UNION OF INDIA
March 6, 2012
AMIT CHANDRAKANT BARATHE Vs. UNION OF INDIA
December 11, 2012
AMITABH MISRA Vs. UNION OF INDIA, MINISTRY OF HEALTH AND FAMILY WELFARE, THROUGH ITS SECRETARY, NIRMAN BHAWAN, NEW DELHI
February 16, 2012
AMRESH KUMAR TRIPATHI Vs. UNION OF INDIA
March 6, 2012
ANIL KUMAR Vs. COMMISSIONER OF POLICE
March 7, 2012
ANIL KUMAR Vs. COMMISSIONER OF POLICE PHQ MSO BUILDING IP ESTATES, NEW DELHI
May 3, 2012
ANIL KUMAR Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, DTC
October 10, 2012
ANIL KUMAR JOSHI Vs. DELHI METRO RAIL CORPORATION
October 8, 2012
ANJALI YADAV Vs. UNION PUBLIC SERVICE COMMISSION, SHAHJAHAN ROAD, NEW DELHI, THROUGH ITS CHAIRMAN
April 18, 2012
ANTAM DEV ARORA Vs. SHASHI KANT SHARMA
March 14, 2012
ARJUN GANA BANDAGAR Vs. UNION OF INDIA
October 30, 2012
ARJUN LAL MEENA (ST) Vs. UNION OF INDIA
February 24, 2012
ARPAN KUMAR Vs. UNION OF INDIA
March 7, 2012
ARVIND GARG Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF URBAN DEVELOPMENT, NIRMAN BHAWAN, NEW DELHI
February 22, 2012
ASHIMA NEHRA WADHAWAN Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES, ANSARI NAGAR, NEW DELHI
January 31, 2012
ASHOK KUMAR Vs. SECRETARY, MINISTRY OF DEFENCE, SOUTH BLOCK, NEW DELHI
May 2, 2012
ASHOK KUMAR Vs. ASHOKA HOTEL THROUGH ITS GENERAL MANAGER PANSHEEL MARG, NEW DELHI
February 7, 2012
ASHOK KUMAR Vs. COMMISSIONER OF POLICE, POLICE HEADQUARTER, I.P. ESTATE, NEW DELHI
May 11, 2012
ASHOK KUMAR SHARMA Vs. UNION OF INDIA
March 7, 2012
ASHOKE KUMAR SINHA ROY Vs. UNION OF INDIA
April 4, 2012
ASI JAI CHAND Vs. COMMISSIONER OF POLICE, DELHI, POLICE HEADQUARTERS, IP ESTATE, NEW DELHI
February 10, 2012
ATTAR SINGH Vs. UNION OF INDIA THROUGH THE SECRETARY
May 4, 2012
B. VENKATESAN Vs. UNION OF INDIA
February 23, 2012
B.B. SOOD Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE, NEW DELHI
April 24, 2012
B.L. CHAUHAN Vs. GOVT. OF NCT OF DELHI
February 2, 2012
B.P. HARGULAB SINGH Vs. UNION OF INDIA
September 25, 2012
B.R. DHAMEJA Vs. UNION OF INDIA
March 7, 2012
BALBIR SINGH, (ASSTT., FITTER) Vs. DELHI TRANSPORT CORPORATION THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
April 20, 2012
BHABIT CHANDRA SAUD Vs. KENDRIYA VIDYALAYA SANGATHAN
December 20, 2012
BHAGWAN DASS Vs. UNION OF INDIA
March 7, 2012
BHARAT PRATAP SINGH Vs. GENERAL MANAGER
March 21, 2012
BHERON DUTT Vs. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF DEFENCE SOUTH BLOCK, NEW DELHI
April 2, 2012
BHOPAL SINGH Vs. NEW DELHI MUNICIPAL COUNCIL THROUGH ITS DIRECTOR (P), PARLIAMENT STREET, PALIKA KENDRA, NEW DELHI
February 23, 2012
BIMLA KAUSHIK Vs. MAHANAGAR TELEPHONE NIGAM LTD. THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR KHURSHID LAL BHAWAN NEW DELHI
February 14, 2012
BIPINCHANDRA N. MISTRY Vs. UNION OF INDIA
August 23, 2012
BRAHMA PRAKASH Vs. COMMISSIONER OF POLICE
March 7, 2012
BRIJ RAJ, IPS Vs. UNION OF INDIA
August 22, 2012
BULAR PAL Vs. GOVT. OF NCT OF DELHI THROUGH THE CHIEF SECRETARY, NEW SECRETARIAT, I.P. ESTATE
May 4, 2012
C.K. SHARMA Vs. PRESIDENT INDIAN COUNCIL OF AGRICULTURAL RESEARCH (ICAR)
March 5, 2012
CAPT. YASHRAJ TONGIA Vs. UNION OF INDIA
March 1, 2012
CENTRAL HEALTH SERVICES REGULARLY APPOINTED DOCTORS FORUM THROUGH ITS GENERAL SECRETARY DR. K.K. BHUSHAN Vs. P.K. PRADHAN SECRETARY, MINISTER OF HEALTH & FAMILY WELFARE UNION OF INDIA, NIRMAN BHAWAN, NEW DELHI
May 16, 2012
CHANDAN KUMAR Vs. UNION OF INDIA THROUGH SECRETARY THROUGH MINISTRY OF HRD DEPTT. OF SCHOOL EDUCATION AND LITERACY NEW DELHI (PERFORMA PARTY)
May 15, 2012
CHANDER PRAKASH Vs. UNION OF INDIA
March 13, 2012
CHANDRA SHEKHAR Vs. MUNICIPAL CORPORATION OF DELHI
February 1, 2012
CHAUDHARI RAKESH EKANATH Vs. UNION OF INDIA
October 17, 2012
CHHATAR SINGH YADAV Vs. MUNICIPAL CORPORATION OF DELHI
March 5, 2012
CHIEF SECRETARY Vs. SARA VERMA
April 12, 2012
CONST. RAM CHANDER Vs. THROUGH THE COMMISSIONER OF POLICE, POLICE HEADQUARTERS, I.P. ESTATE, M.S.O. BUIDING, NEW DELHI
January 25, 2012
D R PARIHAR S/O LATE SHRI B R PARIHAR Vs. UNION OF INDIA
March 22, 2012
D.K. SINHA Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF MICRO, SMALL & MEDIUM ENTERPRISES, GOVT. OF INDIA, UDYOG BHAWAN, RAFI MARG, NEW DELHI
January 24, 2012
D.M. CHAUBEY Vs. UNION OF INDIA (THROUGH) THE SECRETARY, MINISTRY OF URBAN DEVELOPMENT, NIRMAN BHAWAN, NEW DELHI
February 16, 2012
D.N. KUMAR Vs. UNION OF INDIA THROUGH, SECRETARY, MINISTRY OF HOME AFFAIRS, GOVT. OF INDIA, NORTH BLOCK, NEW DELHI
February 7, 2012
D.P. SINGH Vs. UNION OF INDIA
October 12, 2012
DALEL SINGH Vs. DELHI JAL BOARD
April 20, 2012
DARIYA SINGH Vs. UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF HOME AFFAIRS, NORTH BLOCK, NEW DELHI
January 27, 2012
DAYA RAM Vs. UNION OF INDIA
March 22, 2012
DAYA RAM SINGH RAWAL, SON OF SHRI NAVAL SINGH RAWAL Vs. UNION OF INDIA
June 1, 2012
DEEPAK KUMAR Vs. GOVT. OF NCT OF DELHI, THROUGH CHIEF SECRETARY, SECRETARIAT, NEW DELHI
February 8, 2012
DEEPIKA Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD (DSSSB), THROUGH THE SECRETARY, DELHI SUBORDINATE SERVICES SELECTION BOARD, FC-18 KARKARDOOMA INSTITUTIONAL AREA, DELHI
April 13, 2012
DEEPTI PURANIK Vs. UNION PUBLIC SERVICE COMMISSION THROUGH ITS CHAIRMAN
March 30, 2012
DELHI NAGAR NIGAM KARAMCHARI PARISHAD THROUGH ITS PRESIDENT RAJENDER KUMAR Vs. MCD
February 1, 2012
DELHI NURSES UNION (REGD.), HQ. DR. RAM MANOHAR LOHIA HOSPITAL, NEW DELHI Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HEALTH & FAMILY WELFARE (NURSING SECTION), NIRMAN BHAWAN, NEW DELHI
May 9, 2012
DELHI TRANSPORT CORPORATION Vs. KAPOOR CHAND, SECURITY HAWALDAR, NEW DELHI
February 2, 2012
DES RAJ Vs. COMMISSIONER OF POLICE
March 7, 2012
DEV DUTT SHARMA Vs. MUNICIPAL CORPORATION OF DELHI THROUGH ITS COMMISSIONER, TOWN HALL
May 10, 2012
DEVENDER KUMAR Vs. GENERAL MANAGER, NW RAILWAY, JAIPUR
April 3, 2012
DEVI DAYAL Vs. UNION OF INDIA
March 29, 2012
DHARAM SINGH Vs. DELHI TRANSPORT CORPORATION I.P.ESTATE NEW DELHI
April 20, 2012
DHARAMBIR Vs. COMMISSIONER OF MCD OFFICE AT DR. SHYAMA PRASAD MUKHERJEE, CIVIC CENTRE, MINTO ROAD, NEW DELHI
April 16, 2012
DHARMENDER Vs. UNION OF INDIA
March 27, 2012
DHARMENDER KUMAR Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES, ANSARI NAGAR, NEW DELHI
May 1, 2012
DHARMENDRA SRIVASTAVA Vs. UNION OF INDIA
December 21, 2012
DHUM SINGH Vs. SHRI SHASHI KANT SHARMA SECRETARY TO GOVT. OF INDIA
March 28, 2012
DIBBAN LAL SHARMA Vs. GOVT. OF NCT DELHI THROUGH THE CHIEF SECRETARY, GOVT. OF NCT DELHI, NEW DELHI
April 9, 2012
DIGAMBAR BEHERA Vs. UNION OF INDIA
February 29, 2012
DILIP KUMAR Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE, NEW DELHI
February 1, 2012
DINESH KUMAR Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF FINANCE & COMPANY AFFAIRS DEPARTMENT OF REVENUE, NORTH BLOCK NEW DELHI & OTHERS
February 8, 2012
DINESH KUMAR Vs. COMMISSIONER OF POLICE
March 7, 2012
DINESH KUMAR Vs. D.D.A.
October 12, 2012
DINESH PAL SINGH Vs. UNION OF INDIA
December 13, 2012
DIPAK KALITA Vs. UNION OF INDIA
February 7, 2012
DIWAKAR PRASAD MISHRA Vs. UNION OF INDIA
October 12, 2012
DOLY LOYI Vs. UNION OF INDIA
March 7, 2012
G.H. BHANUSHALI Vs. UNION OF INDIA
September 24, 2012
G.P. SHARMA Vs. MUNICIPAL CORPORATION OF DELHI THROUGH THE COMMISSIONER MUNICIPAL CORPORATION OF DELHI TOWN HALL, CHANDNI CHOWK, DELHI
April 13, 2012
G.R. SINGH Vs. UNION OF INDIA
November 20, 2012
G.S. PATHAK Vs. UNION OF INDIA
November 8, 2012
GAURAV KUMAR YADAV, S/O OM PRAKASH SINGH YADAV Vs. GOVERNMENT OF INDIA
June 1, 2012
GAYA NATH Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI TOWN HALL, CHANDNI CHOWK, DELHI
April 16, 2012
GAYATRI DEVI Vs. GOVT. OF NCT OF DELHI, THROUGH CHIEF SECRETARY
May 3, 2012
GIAN CHAND Vs. SECRETARY, MINISTRY OF HUMAN RESOURCE DEVELOPMENT
February 6, 2012
GULSHAN Vs. DELHI TRANSPORT CORPORATION THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR I P ESTATE DEPOT I P ESTATE, NEW DELHI
April 3, 2012
GYAN BIR Vs. GOVT. OF N.C.T. OF DELHI
March 5, 2012
H.C. MAHESH KUMAR Vs. GOVERNMENT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE, PHQ, MSO BUILDING, IP ESTATE, NEW DELHI
March 7, 2012
HARI CHAND SAKETARY Vs. UNION OF INDIA THROUGH GENERAL MANAGER, NORTH CENTRAL RAILWAY, ALLAHABAD
April 2, 2012
HARI KISHAN SHARMA Vs. BHARAT SANCHAR NIGAM LTD.
March 27, 2012
HARI SHANKER TIWARI Vs. UNION OF INDIA
December 21, 2012
HARMINDER SINGH Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE, NEW DELHI
April 10, 2012
HARPAL SINGH Vs. UNION OF INDIA THROUGH GENERAL MANAGER NORTHERN RAILWAY, BARODA HOUSE NEW DELHI
January 27, 2012
HAYAT RAM RETIRED ASI (EX.) OF DELHI POLICE Vs. GNCT OF DELHI THROUGH
March 28, 2012
HUKAM CHAND Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF RAILWAY, RAILWAY BHAWAN, NEW DELHI
February 8, 2012
INDER SINGH Vs. COMMISSIONER OF POLICE, PHQ, MSO BUILDING, I.P. ESTATE, NEW DELHI
April 30, 2012
INSPECTOR VED BHUSHAN Vs. GOVERNMENT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE, POLICCE HQ, IP ESTATE, NEW DELHI
February 2, 2012
INSPECTOR VED BHUSHAN Vs. GOVERNMENT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE, POLICE HEADQUARTERS, IP ESTATE, NEW DELHI
March 7, 2012
J.M. SHARMA Vs. UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS, GOVERNMENT OF INDIA, NEW DELHI
February 21, 2012
J.P. SINGH, S/O SHRI B.N. PRASAD Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF URBAN DEVELOPMENT, GOVT. OF INDIA, NIRMAN BHAWAN
May 11, 2012
J.S. SHARMA Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF WATER RESOURCES, SHARAM SHAKTI BHAWAN, RAFI MARG, NEW DELHI
April 10, 2012
JAG PRASAD Vs. UNION OF INDIA
September 24, 2012
JAG RAM Vs. GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE, NEW DELHI
February 16, 2012
JAGDISH CHANDER Vs. DELHI TRANSPORT CORPORATION THROUGH ITS CHAIRMAN
May 10, 2012
JAGDISH PRASAD Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTH CENTRAL RAILWAY, ALLAHABAD
January 23, 2012
JAI CHANDER Vs. UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF CULTURE, DEPARTMENT OF ARCHAEOLOGICAL SURVEY OF INDIA, DELHI CIRCLE, SAFDARJUNG TOMB, NEW DELHI
February 10, 2012
JAI NARAIN Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF FINANCE, (DEPARTMENT OF DIRECT TAXES) SOUTH BLOCK, CENTRAL SECTT., NEW DELHI
March 21, 2012
JAI NARAIN MEENA Vs. COMMISSIONER OF POLICE
February 28, 2012
JAI PAL SINGH Vs. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF SCIENCE & TECHNOLOGY NEW MEHRAULI ROAD, NEW DELHI
April 19, 2012
JAI PRAKASH Vs. UNION OF INDIA MINISTRY OF URBAN DEVELOPMENT NIRMAN BHAWAN, NEW DELHI
April 13, 2012
JAMWANT PATHAK Vs. GOVT. OF NCT OF DELHI THROUGH THE CHIEF SECRETARY 5TH FLOOR, DELHI SACHIVALAYA, NEW DELHI
January 24, 2012
JASMER SINGH Vs. DIRECTOR CENTRAL BUREAU OF INVESTIGATION (CBI)
April 30, 2012
JEET SINGH Vs. DELHI TRANSPORT CORPORATION I.P. DEPOT, I.P. ESTATE NEW DELHI THROUGH ITS CHAIRMAN
March 15, 2012
JHAVNISH KUMAR Vs. STAFF SELECTION COMMISSION, NORTHERN REGION, THROUGH ITS DIRECTOR (APPOINTMENT)
February 7, 2012
JITENDRA SRIVASTAVA Vs. UNION OF INDIA
October 29, 2012
JOGINDER SINGH Vs. COMMISSIONER OF POLICE
March 7, 2012
JORAWAR SINGH Vs. COMMISSIONER OF POLICE
March 7, 2012
JUGAL KISHORE Vs. UNION OF INDIA
March 17, 2012
K.B. ASTHANA Vs. UNION OF INDIA (THROUGH SECRETARY) MINISTRY OF FINANCE DEPARTMENT OF REVENUE, NORTH BLOCK NEW DELHI
April 2, 2012
KAMLESH Vs. MCD
April 20, 2012
KAMLESH MEENA Vs. COMMISSIONER OF POLICE, POLICE HEADQUARTERS, IP ESTATE, NEW DELHI
March 7, 2012
KAPIL DEV SHARMA Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF COMMUNICATION DEPTT. OF POSTS DAK BHAWAN PARLIAMENT STREET NEW DELHI
January 31, 2012
KARMENDER KUMAR Vs. UNION OF INDIA
November 3, 2012
KARTAR SINGH Vs. DELHI TRANSPORT CORPORATION
November 3, 2012
KARTAR SINGH Vs. DELHI DEVELOPMENT AUTHORITY, THROUGH ITS VICE CHAIRMAN, VIKAS SADAN, I.N.A. NEW DELHI
May 3, 2012
KAVITA YOGESH MUNDANKAR Vs. DIRECTOR, NATIONAL RESEARCH CENTRE FOR GRAPES
December 7, 2012
KHUSHWANT SINGH Vs. UNION OF INDIA MINISTRY OF ROAD TRANSPORT & HIGHWAYS
February 15, 2012
KRISHAN DEVNANI Vs. MUNICIPAL CORPORATION OF DELHI, THROUGH ITS COMMISSIONER, MCD OFFICE COMPLEX, ROUSE AVENUE, NEW DELHI
February 8, 2012
KRISHNA GOPAL SHARMA Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF SCIENCE & TECHNOLOGY DEPARTMENT OF SCIENCE & TECHNOLOGY TECHNOLOGY BHAWAN, NEW MEHRAULI ROAD, NEW DELHI
April 17, 2012
KRISHNA KUMARI Vs. GOVT. OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY, DELHI SECRETARIAT, I.P. ESTATE, NEW DELHI
May 9, 2012
KRISHNA MOHAN TIWARI Vs. GOVT. OF NCT OF DELHI
February 9, 2012
LAKSHMI SINGH NEGI Vs. UNION OF INDIA
March 7, 2012
LALIT KUMAR Vs. COMMISSIONER OF POLICE
March 7, 2012
LALL CHAND Vs. UNION OF INDIA
March 6, 2012
LAXMI NARAIN Vs. UNION OF INDIA THROUGH THE SECRETARY
March 2, 2012
LOK PAL Vs. DELHI TRANSPORT CORPORATION DTC HEAD QUARTERS, IP DEPOT, I.P. ESTATE, NEW DELHI THROUGH DEPOT MANAGER
January 24, 2012
LOKESH KUMAR Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD, THROUGH ITS CHAIRMAN, FC-18, INSTITUTIONAL AREA, KARKARDOOMA, DELHI
February 29, 2012
LT. COL LN BHARGAVA (RETD.) Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF HUMAN RESOURCE DEVELOPMENT SHASTRI BHAWAN, NEW DELHI
April 24, 2012
M.L. KHAN Vs. MCD
March 15, 2012
M.M. BHATT Vs. DELHI JAL BOARD, GOVT. OF NCT OF DELHI, VARUNALAYA PHASE -II, KAROL BAGH, NEW DELHI
May 16, 2012
MADAN PAL Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF URBAN DEVELOPMENT NIRMAN BHAWAN, NEW DELHI
February 27, 2012
MADHU PANTHRI Vs. B.K. GUPTA, COMMISSIONER OF POLICE, PHQ, MSO BUILDING, IP ESTATE, NEW DELHI
February 15, 2012
MADHURI (NURSERY TEACHER) Vs. MUNICIPAL CORPORATION OF DELHI, THROUGH ITS COMMISSIONER, DR. SHYAMA PRASAD MUKHERJEE, CIVIC CENTER, MINTO ROAD, NEW DELHI
February 24, 2012
MAHAVIR SINGH Vs. CHAIRMAN, DELHI TRANSPORT CORPORATION, DELHI I.P. ESTATE, NEW DELHI
May 10, 2012
MAHAVIR VATS Vs. KENDRIYA VIDYALAYA SANGATHAN (HQ)-KVS
March 26, 2012
MAHENDER SINGH Vs. MCD
February 28, 2012
MAHESH KUMAR ABHICHANDANI Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN VIKAS SADAN, INA MARKET NEW DELHI
April 19, 2012
MAHESH TYAGI Vs. UNION PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY, SHAHJAHAN ROAD, NEW DELHI
March 7, 2012
MAHINDER KUMAR Vs. MAHANAGAR TELEPHONE NIGAM LIMITED, THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR, CORPORATE OFFICE, JEEVAN BHARTI BUILDING, CONNAUGHT PLACE, NEW DELHI
April 27, 2012
MAHINDER SINGH Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH, THROUGH ITS DIRECTOR GENERAL, RAFI MARG, NEW DELHI
January 25, 2012
MAHINDER SINGH YADAV Vs. MUNICIPAL CORPORATION OF DELHI
April 16, 2012
MAN SINGH Vs. GOVERNMENT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE, POLICE HEADQUARTERS, IP ESTATE, NEW DELHI
March 7, 2012
MANE BANDU GANGADHAR Vs. AGRICULTURAL SCIENTISTS RECRUITMENT BOARD THROUGH ITS SECRETARY, KRISHI ANUSANDHAN BHAWAN, PUSA, NEW DELHI
April 2, 2012
MANGAL SINGH RAWAT Vs. UNION OF INDIA THROUGH UNION HOME SECRETARY MINISTRY OF HOME AFFAIRS, GOVERNMENT OF INDIA, NORTH BLOCK, NEW DELHI
April 18, 2012
MANJEET Vs. COMMISSIONER OF POLICE
March 7, 2012
MANJEET SINGH Vs. GOVT. OF NCT OF DELHI, THROUGH THE CHIEF SECRETARY, 5TH FLOOR, DELHI SACHIVALAYA, NEW DELHI
April 11, 2012
MANJU BHARGAVA Vs. GOVT. OF NCT OF DELHI
February 7, 2012
MANOJ KUMAR Vs. COMMISSIONER OF POLICE, POLICE HEADQUARTERS, I.P. ESTATE, NEW DELHI
February 14, 2012
MANOJ KUMAR BARMAN Vs. UNION OF INDIA
March 20, 2012
MANOJ KUMAR POSTAL ASSISTANT Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF COMMUNICATIONS
March 30, 2012
MANOJ KUMAR SINGH Vs. UNION PUBLIC SERVICE COMMISSION
March 5, 2012
MANORAMA BHATNAGAR Vs. GOVT. OF NCT DELHI
March 21, 2012
MANU TENTIWAL Vs. UNION OF INDIA
March 7, 2012
MD. ASRARUL HAQUE (SCIENTIST F (RETD) Vs. UNION OF INDIA THROUGH MINISTRY OF ENVIRONMENT AND FORESTS THROUGH ITS SECRETARY, PARYAVARAN BHAWAN, CGO COMPLEX, LODHI ROAD, NEW DELHI
May 22, 2012
MEER SINGH Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HEALTH, GOVT. OF INDIA, NIRMAN BHAWAN, NEW DELHI
April 17, 2012
MOHAN LAL Vs. UNION OF INDIA : THROUGH THE GENERAL MANAGER, WESTERN RAILWAY, CHURCH GATE, MUMBAI
February 14, 2012
MOHD. MOIN KHAN Vs. NEW DELHI MUNICIPAL COUNCIL
March 21, 2012
MOHINDER KUMAR Vs. DDA
February 9, 2012
MS. JASWINDER KAUR Vs. UNION OF INDIA
March 1, 2012
MS. KANCHAN Vs. GOVT. OF NCT OF DELHI THROUGH CHIEF SECRETARY(GNCTD)
March 29, 2012
MS. NISHA PRIYA BHATIA Vs. UNION OF INDIA, CABINET SECRETARIAT
May 11, 2012
MS. NISHU Vs. COMMISSIONER OF POLICE, DELHI POLICE, MSO BUILDING, PHQ, ITO, NEW DELHI
February 10, 2012
MS. PREETI DASS Vs. GOVT. OF NCT OF DELHI
May 18, 2012
MS. REKHA RANI Vs. GOVERNMENT OF NCT OF DELHI THROUGH CHIEF SECRETARY, SECRETARIAT, I.P. ESTATE, DELHI
March 15, 2012
MUKESH KUMAR YADAV Vs. GOVT. OF DELHI, THROUGH CHIEF SECRETARY, 5 SHAMNATH MARG
May 4, 2012
MUKESH KUMAR YADAV Vs. GOVT. OF DELHI, THROUGH CHIEF SECRETARY
May 7, 2012
MUKHTIAR SINGH Vs. UNION OF INDIA
March 2, 2012
MUNNU LAL MISHRA Vs. COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN 18-INSTITUTIONAL AREA, SHAHEED JEET SINGH MARG, NEW DELHI
April 9, 2012
N.C. JEDIA Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS CHAIRMAN, VIKAS SADAN, INA, NEW DELHI
March 7, 2012
N.K. AGGARWAL Vs. DELHI DEVELOPMENT AUTHORITY (THROUGH ITS VICE-CHAIRMAN) VIKAS SADAN, INA MARKET NEW DELHI
January 30, 2012
N.K. CHAWLA Vs. UNION OF INDIA
September 28, 2012
N.M. SEHRAWAT Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF PERSONNEL PUBLIC GRIEVANCES & PENSIONS, DOPT NORTH BLOCK, NEW DELHI
May 9, 2012
NAGACHANDRAN Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF STATISTICS AND PROGRAMME IMPLEMENTATION, SARDAR PATEL BHAWAN, SANSAD MARG, NEW DELHI
April 4, 2012
NAGENDRA KUMAR Vs. UNION OF INDIA (THE SECRETARY TO THE GOVERNMENT OF INDIA), MINISTRY OF COMMUNICATION (DEPTT. OF POSTS), DAK BHAWAN, SANSAD MARG, NEW DELHI
April 4, 2012
NAKUL DEV Vs. UNION OF INDIA
March 5, 2012
NANAG RAM MEENA Vs. UNION OF INDIA THROUGH GENERAL MANAGER
March 27, 2012
NAND KISHORE Vs. THROUGH THE GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE, NEW DELHI
February 3, 2012
NAR SINGH Vs. DELHI TRANSPORT CORPORATION I.P.ESTATE NEW DELHI
February 15, 2012
NARESH KUMAR Vs. UNION OF INDIA THROUGH ITS HOME SECRETARY, MINISTRY OF HOME AFFAIRS, NEW DELHI
February 7, 2012
NATIONAL CAPITAL TERRITORY OF DELHI, THROUGH CHIEF SECRETARY & OTHERS Vs. MS. GIGIMOL DEVASIA
March 26, 2012
NAVEEN PURI Vs. GOVERNMENT OF NCT OF DELHI
July 13, 2012
NAVEEN VERMA Vs. MUNICIPAL CORPORATION OF DELHI THROUGH ITS COMMISSIONER
May 15, 2012
NIRAJ KUMAR Vs. SECRETARY GOVERNMENT OF INDIA, DEPARTMENT OF PERSONNEL AND TRAINING
March 26, 2012
NIRANJAN SINGH DABAODIA Vs. MUNICIPAL CORPORATION OF DELHI THROUGH COMMISSIONER
February 28, 2012
NPC EMPLOYEES ASSOCIATION (REGD.) THROUGH ITS GENERAL SECRETARY, PRAKASH CHAND Vs. P.K. CHOWDHRY
April 19, 2012
OM PAL SINGH Vs. UNION OF INDIA THROUGH SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF LABOUR & EMPLOYMENT
March 29, 2012
OM PRAKASH Vs. DELHI TRANSPORT CORPORATION THROUGH CHAIRMAN, DELHI TRANSPORT CORPORATION I.P. HEAD QUARTERS, DELHI
January 20, 2012
OM PRAKASH VERMA Vs. UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS, NORTH BLOCK, NEW DELHI
March 28, 2012
ONKAR NATH TRIPATHI Vs. UNION OF INDIA
October 4, 2012
P. KATHURIA Vs. KENDRIYA VIDYALAYA SANGATHAN THROUGH ITS COMMISSIONER, 18, INSTITUTIONAL AREA, SAHIJIT SINGH, NEW DELHI
February 8, 2012
P.K. UDGATA Vs. UNION OF INDIA THROUGH THE SECRETARY
March 1, 2012
P.S. DESHMUKH Vs. DIRECTOR, CENTRAL INSTITUTE FOR RESEARCH ON COTTON TECHNOLOGY
November 8, 2012
P.S. SHARMA Vs. GOVT. OF NCT OF DELHI THROUGH THE CHIEF SECRETARY
March 5, 2012
PRADEEP KUMAR Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF EARTH SCIENCES CENTRAL SECRETARIAT, NEW DELHI
January 27, 2012
PRADIP KUMAR DEY Vs. UNION OF INDIA THROUGH THE SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF URBAN AFFAIRS & POVERTY ALLEVIATION, NIRMAN BHAWAN, NEW DELHI
April 4, 2012
PRAGNESHKUMAR M. PANDYA Vs. UNION OF INDIA
August 17, 2012
PRAKASH CHAUHAN Vs. MUNICIPAL CORPORATION OF DELHI
February 3, 2012
PRATIBHA SAXENA Vs. GOVT. OF NCT
March 29, 2012
PREETI BALAYAN Vs. NCT OF DELHI
March 30, 2012
PREM CHAND Vs. DELHI TRANSPORT CORPORATION, THROUGH ITS CHAIRMAN
February 23, 2012
PREM CHAND, TGT (SC.) Vs. GOVT. OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY PLAYERS BUILDING
March 30, 2012
R.K. DAHIYA Vs. INDIAN TOURISM DEVELOPMENT CORPORATION LTD.
May 16, 2012
R.K. MANN Vs. UNION OF INDIA
February 17, 2012
R.L. BHAGAT Vs. UNION OF INDIA
October 9, 2012
R.N. RAVI Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS, NORTH BLOCK, NEW DELHI
May 10, 2012
R.P. NIRANJAN Vs. UNION OF INDIA
March 13, 2012
R.S. MALIK Vs. UNION OF INDIA THROUGH ITS SECRETARY & OTHERS
April 12, 2012
RADHEY SHYAM Vs. UNION OF INDIA THROUGH GENERAL MANAGER
March 1, 2012
RADHEY SHYAM, ASI, DELHI POLICE Vs. COMMISSIONER OF POLICE, POLICE HEAD QUARTERS, MSO BUILDING, I.P. ESTATE, NEW DELHI
April 10, 2012
RAGHUNATH LAL Vs. ACCOUNTANT GENERAL (A&E), HARYANA, LEKHA BHAWAN, PLOT NO.4, SECTOR 33B, CHANDIGARH
April 13, 2012
RAGHURAJ SINGH Vs. DELHI POLICE THROUGH COMMISSIONER OF POLICE, POLICE HEADQUARTERS, IP ESTATE, NEW DELHI
March 7, 2012
RAHUL SHARMA Vs. MINISTRY OF LABOUR RAFI MARG SHRAM SHAKTI BHAWAN NEW DELHI
February 15, 2012
RAJ KUMAR Vs. BHARAT SANCHAR NIGAM LIMITED THROUGH THE CHAIRMAN-CUM-MANAGING DIRECTOR, BHARAT SANCHAR BHAWAN, 3RD FLOOR, HC MATHUR LANE, JANPATH, NEW DELHI
February 24, 2012
RAJ KUMAR JHA Vs. UNION OF INDIA
March 7, 2012
RAJ KUMAR JHA Vs. UNION OF INDIA
September 21, 2012
RAJBIR SHARMA Vs. MUNICIPAL CORPORATION OF DELHI THROUGH ITS COMMISSIONER, TOWN HALL, CHANDNI CHOWK, DELHI/CIVIC CENTRE, NEW DELHI
April 19, 2012
RAJENDER PRASAD Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE, NEW DELHI
February 10, 2012
RAJENDER RAM Vs. UNION OF INDIA THROUGH THE SECRETARY
February 28, 2012
RAJESH BABU Vs. MINISTRY OF INFORMATION AND BROADCASTING THROUGH ITS SECRETARY, SHASTRI BHAWAN
March 30, 2012
RAJESH KUMAR Vs. GOVT. OF NCTD THROUGH THE COMMISSIONER OF POLICE, POLICE HEADQUARTERS, IP ESTATE, NEW DELHI
February 2, 2012
RAJESH KUMAR Vs. MUNICIPAL CORPORATION OF DELHI THROUGH COMMISSIONER, TOWN HALL, CHANDNI CHOWK, DELHI
February 7, 2012
RAJESH KUMAR, LECTURER Vs. UNION OF INDIA
March 16, 2012
RAJESH MALHOTRA Vs. UNION OF INDIA
March 5, 2012
RAJESHWARI CHAUHAN, SUPDT. (RETIRED) Vs. CHIEF SECRETARY, GOVT. OF NCT DELHI, 5TH LEVEL, DELHI SECRETARIAL, I.P. ESTATE, NEW DELHI & OTHERS
January 31, 2012
RAJINDER SINGH Vs. GOVT. OF NCT OF DELHI
May 3, 2012
RAJIV TANDON Vs. GOVERNMENT OF INDIA
March 7, 2012
RAJNEESH YADAV Vs. GOVT. OF NCT OF DELHI, THROUGH COMMISSIONER OF POLICE
March 30, 2012
RAKESH CHATURVEDI Vs. UNION OF INDIA SECRETARY, MINISTRY OF FINANCE
February 2, 2012
RAKESH KUMAR SHARMA Vs. UNION OF INDIA
March 19, 2012
RAKESH KUMAR SURI Vs. UNION OF INDIA
April 3, 2012
RAKESH MOHAN Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS, GOVERNMENT OF INDIA, NORTH BLOCK, NEW DELHI
March 7, 2012
RAKESH RANJAN SINGH Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF LABOUR & EMPLOYMENT, SHRAM SHAKTI BHAWAN, NEW DELHI
January 25, 2012
RAKESH SAINI Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF RAILWAYS, RAIL BHAWAN, RAILWAY BOARD, NEW DELHI
May 9, 2012
RAM DASS Vs. DELHI DEVELOPMENT AUTHORITY
March 5, 2012
RAM KISHAN Vs. CHAIRMAN & MANAGING DIRECTOR
March 6, 2012
RAM KUMAR Vs. GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE, NEW DELHI
January 20, 2012
RAM KUMAR GUPTA Vs. MCD
May 10, 2012
RAM NIWAS Vs. MUNICIPAL CORPORATION OF DELHI THROUGH ITS COMMISSIONER TOWN HALL, DELHI
April 2, 2012
RAM PRAKASH Vs. UNION OF INDIA THROUGH GENERAL MANAGER, NORTHERN RAILWAY, HEADQUARTERS OFFICE, BARODA HOUSE, NEW DELHI
April 20, 2012
RAM SARAN S/O LATE NANHKOO LAL Vs. UNION OF INDIA
October 5, 2012
RAM TIRTH AGRAWAL Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES, THROUGH ITS DIRECTOR, ANSARI NAGAR, NEW DELHI
February 16, 2012
RAMANUJ UPADHYAY Vs. COMMISSIONER OF POLICE
March 7, 2012
RAMESH KUMAR Vs. DELHI DEVELOPMENT AUTHORITY THROUGH CHAIRMAN
March 15, 2012
RAMESH KUMAR Vs. UNION OF INDIA (THROUGH SECRETARY) MINISTRY OF DEFENCE
February 9, 2012
RAMESH KUMAR GUPTA Vs. DELHI DEVELOPMENT AUTHORITY (THROUGH ITS VICE-CHAIRMAN) VIKAS SADAN, INA MARKET NEW DELHI
January 30, 2012
RAMESH LAL MADAN Vs. MUNICIPAL CORPORATION OF DELHI
February 27, 2012
RAMESHWAR PRASAD Vs. GOVT. OF NCT OF DELHI
March 16, 2012
RAMJIVAN Vs. UNION OF INDIA
October 12, 2012
RAMPHAL Vs. UNION OF INDIA
February 28, 2012
RANA PRATAP CHOURASIA Vs. GOVT. OF NCT OF DELHI THROUGH THE CHIEF SECRETARY, DELHI SECRETARIAT, I.P.ESTATE, NEW DELHI
April 13, 2012
RANA PRATAP CHOURASIA Vs. GOVT. OF NCT OF DELHI THROUGH THE CHIEF SECRETARY, DELHI SECRETARIAT, I.P.ESTATE, NEW DELHI
January 23, 2012
RANBIR SINGH Vs. DELHI TRANSPORT CORPORATION THROUGH ITS DEPOT MANAGER, NANGLOI DEPOT, NEW DELHI
January 31, 2012
RATAN LAL Vs. DELHI TRANSPORT CORPORATION
March 14, 2012
RAVI KANT BHATIA Vs. NEW DELHI MUNICIPAL COUNCIL THROUGH ITS CHAIRPERSON PALIKA KENDRA SANSAD MARG, NEW DELHI
April 20, 2012
RAVINDER KAUSHIK Vs. M.C.D. THROUGH ITS COMMISSIONER, TOWN HALL, CHANDNI CHOWK, DELHI
February 28, 2012
RETIRED RAILWAY MEDICAL OFFICERS ASSOCIATION THROUGH ITS VICE PRESIDENT Vs. UNION OF INDIA
March 7, 2012
RICHPAL SINGH Vs. DELHI TRANSPORT CORPORATION THROUGH ITS CHAIRMAN IP ESTATE, NEW DELHI
April 25, 2012
RITA RATRA Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN VIKAS SADAN, I.N.A., NEW DELHI
April 20, 2012
ROHTASH KUMAR Vs. DELHI TRANSPORT CORPORATION THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR DTC HEADQUARTERS
May 4, 2012
ROOP CHAND Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER
February 28, 2012
S. MOKKAPATI Vs. DIRECTOR GENERAL, INDIAN COUNCIL OF MEDICAL RESEARCH, V. RAMALINGASWAMY BHAWAN, ANSARI NAGAR, NEW DELHI
April 13, 2012
S. SUNDAR RAJU Vs. UNION OF INDIA
February 8, 2012
S.C. AHUJA Vs. HONBLE LT. GOVERNOR GOVT. OF NCT OF DELHI RAJ NIWAS, DELHI
April 2, 2012
S.K. CHAUDHARY Vs. ESIC
March 14, 2012
S.K. DUTTA Vs. UNION OF INDIA
August 29, 2012
S.K. MOHAPATRA Vs. UNION OF INDIA
August 29, 2012
S.K. TIWARI Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF COMMUNICATION AND I.T. DEPARTMENT OF TELECOMMUNICATION SANCHAR BHAWAN, NEW DELHI
January 6, 2012
S.L. DAVE Vs. UNION OF INDIA
March 15, 2012
S.P. CHAUDHARY Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN VIKAS SADAN INA MARKET NEW DELHI
May 8, 2012
S.P. GOSWAMI Vs. KENDRIYA VIDYALAYA SANGATHAN THROUGH THE COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN, 18, INSTITUTIONAL AREA, SHAHEED JEET SINGH MARG, NEW DELHI
January 27, 2012
S.P. SINGH Vs. RAGHUBIR SINGH
March 7, 2012
S.S. INGALESHWAR Vs. UNION OF INDIA
March 1, 2012
SACHIN Vs. NORTHERN RAILWAY
March 5, 2012
SADHU RAM Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, BARODA HOUSE, NEW DELHI
April 13, 2012
SAHIB SINGH Vs. UNION OF INDIA, THROUGH GENERAL MANAGER, NORTHERN RAILWAY, HEAD QUARTER OFFICE, BARODA HOUSE, NEW DELHI
February 16, 2012
SANDEEP Vs. COMMISSIONER OF POLICE PHQ, MSO BUILDING, IP ESTATE, NEW DELHI
January 27, 2012
SANDEEP KUMAR Vs. DELHI TRANSPORT CORPORATION GOVT. OF NCT OF DELHI, I.P.ESTATE NEW DELHI
April 20, 2012
SANDEEP KUMAR Vs. COMMISSIONER OF POLICE
March 7, 2012
SANDEEP SINGH Vs. MINISTRY OF DEFENCE THROUGH ITS SECRETARY & ANOTHER
January 31, 2012
SANDEEP YADAV, GROUP C Vs. UNION OF INDIA
March 16, 2012
SANJEEV KUMAR TYAGI Vs. UNION OF INDIA
August 16, 2012
SANJIV GUPTA Vs. GOVERNMENT OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY, DELHI SECRETARIAT, IP ESTATE, NEW DELHI
March 7, 2012
SANKARA PRABHAKAR REDDY Vs. UNION OF INDIA
November 2, 2012
SARDAR SINGH Vs. CHAIRMAN DTC HEADQUARTER IP ESTATE, NEW DELHI
February 27, 2012
SATISH KUMAR Vs. SECRETARY, MINISTRY OF HEALTH & WELFARE, NEW DELHI
January 27, 2012
SATLOK Vs. MUNICIPAL CORPORATION OF DELHI (THROUGH ITS COMMISSIONER) CIVIC CENTRE, DELHI
April 10, 2012
SATYA Vs. DIRECTOR (PRINTING) DIRECTORATE OF PRINTING B WING, NIRMAN BHAWAN NEW DELHI
April 16, 2012
SH. GEETA RAM BHARDWAJ Vs. UNION OF INDIA THROUGH SECRETARY & OTHERS
March 16, 2012
SH. MUKESH KUMAR MEENA Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTH CENTRAL RAILWAY
March 30, 2012
SHAKUNTALA GUPTA, (ASSTT. TEACHER) Vs. NEW DELHI MUNICIPAL COUNCIL THROUGH ITS CHAIRMAN, EDUCATION DEPARTMENT, PALIKA KENDRA, NEW DELHI
February 21, 2012
SHAMILA KALIYA Vs. INDIAN COUNCIL FOR FORESTRY RESEARCH EDUCATION, DEHRADUN
October 15, 2012
SHANKAR LAL KUMAWAT Vs. UNION OF INDIA
March 7, 2012
SHANTANU BASU Vs. UNION OF INDIA
September 5, 2012
SHAUKAT ALI Vs. COMMISSIONER OF POLICE
March 7, 2012
SHIV KUMAR SHARMA Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN VIKAS SADAN, I.N.A., NEW DELHI
April 20, 2012
SHIV NARAYAN Vs. INDIAN RED CROSS SOCIETY THROUGH THE SECRETARY GENERAL, INDIAN RED CROSS SOCIETY
February 22, 2012
SHIV RAM MEENA Vs. UNION OF INDIA
March 2, 2012
SHRAWAN KUMAR BANSAL Vs. UNION OF INDIA
August 28, 2012
SHRI ASHOK KUMAR Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS
May 10, 2012
SHRI DEVENDER KUMAR GUPTA Vs. DELHI TRANSPORT CORPORATION THROUGH ITS CHAIRMAN/CMD H.QRS. IP ESTATE
March 28, 2012
SHRI DINESH KUMAR MANOCHA Vs. DDA
March 23, 2012
SHRI DINESH KUMAR YADAV Vs. UNION OF INDIA
March 26, 2012
SHRI MOHAN LAL Vs. GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE, NEW DELHI
May 10, 2012
SHRI NARENDER SINGH Vs. DELHI TRANSPORT CORPORATION THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
March 27, 2012
SHRI R.D. GUPTA COMMISSIONER OF INCOME TAX Vs. UNION OF INDIA THROUGH SECRETARY, GOVERNMENT OF INDIA
March 16, 2012
SHRI RAJENDER KUMAR, LAB ATTENDANT Vs. DIRECTOR, NATIONAL INSTITUTE OF HEALTH & FAMILY WELFARE
March 28, 2012
SHRI SURESH CHANDRA VERMA Vs. UNION OF INDIA
May 14, 2012
SHRI U. RAI ARYA (EXSDE) Vs. UNION OF INDIA : THROUGH SECRETARY, D/O TELECOMMUNICATION
May 11, 2012
SHYAMAL PAUL Vs. UNION OF INDIA
August 14, 2012
SITA RAM Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTH CENTRE RAILWAY, HEQDQUARTERS OFFICE, BARODA HOUSE, NEW DELHI
February 27, 2012
SITABAI Vs. DIVISIONAL RAILWAY MANAGER
December 5, 2012
SONA RAM KATARIA Vs. UNION OF INDIA
February 23, 2012
SUBE SINGH Vs. UNION OF INDIA
September 28, 2012
SUBHASH KUMAR JHA Vs. UNION OF INDIA
December 13, 2012
SUDHIR CHOPRA Vs. UNION OF INDIA THROUGH THE SECRETARY TO THE GOVERNMENT OF INDIA
February 9, 2012
SUGRIVE MEENA Vs. UNION OF INDIA
October 10, 2012
SUHAN LATA Vs. UNION OF INDIA THROUGH MINISTRY OF HOME, NEW DELHI
March 7, 2012
SUMER SINGH Vs. COMMISSIONER OF POLICE PHQ, MSO BUILDING, IP ESTATE, NEW DELHI
April 2, 2012
SUNETRA Vs. CENTRAL BOARD FOR WORKERS EDUCATION
August 13, 2012
SUNIL CHANDRA Vs. COMMISSIONER OF POLICE
March 7, 2012
SUNIL KAKKAR Vs. UNION OF INDIA THROUGH SECRETARY (HEALTH) MINISTRY OF HEALTH & FAMILY WELFARE
March 15, 2012
SUNIL KUMAR Vs. MCD
March 5, 2012
SUNIL KUMAR Vs. UNION OF INDIA THROUGH THE SECRETARY TO THE GOVT. OF INDIA
March 27, 2012
SUNIL KUMAR Vs. DELHI TRANSPORT CORPORATION I.P. ESTATE NEW DELHI
May 8, 2012
SUNIL KUMAR Vs. GOVT. OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE, POLICE HEAD QUARTERS, IP ESTATE, NEW DELHI
April 18, 2012
SUNIL KUMAR VYAS Vs. CHIEF SECRETARY, GOVERNMENT OF NCT OF DELHI, DELHI SECRETARIAT, I.P. ESTATE, NEW DELHI
April 17, 2012
SUNIL MAHATA Vs. UNION OF INDIA
December 11, 2012
SUNITA KAUSHIK Vs. INDIAN RED CROSS SOCIETY NATIONAL HEAD QUARTERS 1 RED CROSS ROAD, NEW DELHI
March 21, 2012
SUNITA MANN Vs. DELHI POLICE, THROUGH COMMISSIONER OF POLICE & ANOTHER
February 29, 2012
SURAJ KUMAR Vs. GOVT. OF NCT OF DELHI THROUGH THE CHIEF SECRETARY NEW SECTT. NEW DELHI
March 15, 2012
SURENDER KUMAR Vs. COMMISSIONER OF POLICE
March 1, 2012
SURENDRA BAHADUR SINGH Vs. MCD
May 8, 2012
SURESH CHAND MEENA Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF CULTURE
March 22, 2012
SURYA MANI PUSHKAR Vs. UNION OF INDIA
December 21, 2012
SURYAKANT GAJANAN GAWAD Vs. UNION OF INDIA
September 7, 2012
SWAPNANEEL DEKA Vs. UNION OF INDIA
September 14, 2012
SYED MOHD. JAWED ALAM Vs. GENERAL MANAGER, NORTHERN RAILWAYS, HEADQUARTERS OFFICE, BARODA HOUSE, NEW DELHI
April 25, 2012
T.M. SAMPATH Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF WATER RESOURCES, SHRAM SHAKTI BHAWAN, RAFI MARG, NEW DELHI
May 22, 2012
T.R. MATHURIA Vs. UNION OF INDIA
December 21, 2012
TILAK RAJ, SSA Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION M/O LABOUR, GOVT. OF INDIA
February 6, 2012
TRILOK CHAND Vs. UNION OF INDIA
March 7, 2012
TUNGAL GIRI Vs. CHAIRMAN/MANAGING DIRECTOR, DTC
October 19, 2012
UDAY RAJ SINGH Vs. UNION OF INDIA
March 5, 2012
UDHAM SINGH Vs. UNION OF INDIA
October 12, 2012
UMESH Vs. DIRECTOR, ALL INDIA INSTITUTE OF MEDICAL SCIENCES (AIIMS), NEW DELHI
February 24, 2012
UNION OF INDIA Vs. L.S. RAWAT, PRODUCTION ASSISTANT CENTRAL PRODUCTION CENTRE, DOORDARSHAN ASIAD VILLAGE, NEW DELHI
February 16, 2012
UNION OF INDIA Vs. DAULAT SINGH CHAUHAN
March 6, 2012
UNION OF INDIA Vs. KAILASH NIHARIKA
April 25, 2012
UNION OF INDIA THROUGH THE GENERAL MANAGER Vs. ROOP CHAN
March 26, 2012
USHA AGGARWAL Vs. DIRECTOR OF EDUCATION, GOVT. OF NCT OF DELHI, OLD SECRETARIAT, DELHI
May 3, 2012
V.K. BHAMBANI Vs. UNION OF INDIA
March 20, 2012
V.K. WAHAL Vs. GOVT. OF NCT OF DELHI THROUGH CHIEF SECRETARY, GOVT. OF NCT OF DELHI, DELHI SECRETARIAT, I..P.ESTATE, NEW DELHI
May 18, 2012
V.P. GARG Vs. GOVT. OF NCT OF DELHI THROUGH CHIEF SECRETARY & ANOTHER
April 26, 2012
V.T. PRABHAKARAN Vs. DIRECTOR, INDIAN AGRICULTURAL STATISTICS RESEARCH INSTITUTE, PUSA, NEW DELHI
March 17, 2012
VANDANA PRASAD Vs. GOVT. OF NCT OF DELHI
March 2, 2012
VED PRAKASH SHARMA Vs. UNION OF INDIA THROUGH THE SECRETARY, M.O.C. & I.T., DEPARTMENT OF POSTS, DAK BHWAN, NEW DELHI
April 11, 2012
VEERENDER SINGH DAHIYA Vs. DIRECTOR, LADY HARDINGE MEDICAL COLLEGE & ASSOCIATED HOSPITALS & ANR. THROUGH DIRECTOR, LADY HARDINGE MEDICAL COLLEGE & ASSOCIATED HOSPITALS NEW DELHI
February 17, 2012
VIJAY DHANKAR Vs. CHIEF SECRETARY, GOVT. OF NCT OF DELHI 9TH FLOOR, A-WING, DELHI SECRETARIAT, I.P.ESTATE, NEW DELHI
May 7, 2012
VIJAY KUMAR Vs. UNION OF INDIA THROUGH ITS SECRETARY DEPARTMENT OF REVENUE, MINISTRY OF FINANCE CENTRAL BOARD OF EXCISE & CUSTOMS NORTH BLOCK, NEW DELHI
April 3, 2012
VIJAY KUMAR SHARMA Vs. UNION OF INDIA
February 2, 2012
VIJAY PRATAP SINGH Vs. UNION OF INDIA
October 5, 2012
VIJAYINDER KUMAR Vs. INDIA TRADE PROMOTION ORGANIZATION THROUGH THE CHAIRMAN & MANAGING DIRECTOR INDIA TRADE PROMOTION ORGANISATION PRAGATI BHAWAN PRAGTI MAIDAN, NEW DELHI
January 24, 2012
VIKAS TANDON Vs. DIRECTOR GENERAL, ESI CORPORATION
September 4, 2012
VIKRAM SINGH Vs. MINISTRY OF HOME AFFAIRS GOVERNMENT OF INDIA THROUGH ITS SECRETARY, NORTH BLOCK, NEW DELHI
March 7, 2012
VINEET KUMAR Vs. UNION OF INDIA
September 12, 2012
VIR SINGH Vs. GOVT. OF NCT OF DELHI, THROUGH THE CHIEF SECRETARY NEW SECRETARIAT, NEW DELHI
May 21, 2012
VIRENDRA KUMAR GARG Vs. COMMISSIONER CENTRAL EXCISE, MEERUT II OPPOSITE SHAHEED PARK, DELHI ROAD MEERUT, UP
April 18, 2012
VISHAKHA KAPOOR Vs. NATIONAL BOARD OF EXAMINATIONS THROUGH ITS PRESIDENT
March 27, 2012
W/CT. (EX.) RITU CHAUDHARY Vs. GOVERNMENT OF NCT OF DELHI THROUGH CHIEF SECRETARY
March 7, 2012
Y.S. CHAUDHARY Vs. UNION OF INDIA
March 7, 2012
YUDHVIR CHOPRA Vs. SECRETARY, MINISTRY OF AGRICULTURE, DEPARTMENT OF AGRICULTURE AND COOPERATION, GOVT. OF INDIA, KRISHI BHAWAN, NEW DELHI, CHAIRMAN, BOARD OF MANAGEMENT, NATIONAL COOPERATIVE DEVELOPMENT CORPORATION, NEW DELHI
February 15, 2012