Case Index
MR. ALVARO FARIA, MAJOR, SON OF LATE MILOT FARIA, RESIDING AT DILKUSH BUILDING, MAPUSA, BARDEZ GOA Vs. SHRI RAGHUNATH KESHAV KAMBLI, MAJOR, MASON AND HIS WIFE AND MRS. RAGHUNATH KESHAV KAMBLI, BOTH RESIDENTS OF MOROD, SANGOLDA, BARDEZ GOA March 26, 2012
MRS. TULSI RAYU GAUNS, MAJOR, INDIAN NATIONAL, HOUSEWIFE, RESIDING BEHIND BELEM CHURCH, BAMBOLIM, TISWADI - GOA Vs. MR. SONU VITHU GAUNS, MAJOR, INDIAN NATIONAL, LANDLORD, RESIDING AT H. NO. 53, BEHIND BELEM CHURCH, BAMBOLIM, TISWADI - GOA, April 3, 2012
SHRI LAURENTE V. FERNANDES, MAJOR OF AGE, RESIDENT OF H. NO. 10/B, MANZO, VERNA, SALCETE-GOA, Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY, HAVING OFFICE AT SECRETARIAT, ALTO PORVORIM, BARDEZ GOA AND ORS. January 16, 2012
SHRI M.B. USGAONKAR, RESIDING AT C-05, DEVASHRI BHAVAN, SOCORRO, PORVORIM, BARDEZ GOA Vs. LAND ACQUISITION OFFICER, P.W.D. CELL, ALTINHO, PANAJI GOA AND THE EXECUTIVE ENGINEER, WORKS DIVISION XVIII (R), PONDA GOA June 26, 2012
STATE OF GOA, THROUGH THE SECRETARY (IWT), GOVERNMENT OF GOA, HAVING OFFICE AT SECRETARIAT, PANAJI-GOA, Vs. SHRI AMARDEEP G. MADKAIKAR, MAJOR, MARRIED, INDIAN NATIONAL, SELF-EMPLOYED, R/O. H.NO.8, NEAR NAVADURGA TEMPLE, MADKAIM, PONDA, GOA April 24, 2012