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Case Index
Title
Date
ALCATEL LUCENT INDIA LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE BANGALORE
March 16, 2012
BANSAL PRECISION FORGE LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE BANGALORE-II DIVISION, BANGALORE
January 20, 2012
BHARTI AIRTEL LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
June 7, 2012
CCE, BANGALORE Vs. M/S SSGA INVESTMENT RESEARCH SERVICES PVT. LTD.
July 9, 2012
COMMISSIONER OF C. EX., BANGALORE Vs. MAVENIR SYSTEMS PVT. LTD.
February 8, 2012
COMMISSIONER OF CENTRAL EXCISE MANGALORE Vs. M/S. ANSAL GRANICOM (P) LTD. (PRESENTLY M/S. SANWA DIAMOND TOOLS (P) LTD., MADDUR.)
March 12, 2012
COMMISSIONER OF SERVICE TAX SERVICE TAX COMMISSIONERATE BANGALORE Vs. M/S. QUALITY ENGINEERING & SERVICE TECHNOLOGIES (PVT.) LTD.
January 24, 2012
COMMR. OF CUS. & C. EX., HYDERABAD Vs. VISHWANATHAM PALURU
June 1, 2012
DR. REDDYS LABORATORIES LTD. Vs. COMMISSIONER OF CUS., HYDERABAD
March 19, 2012
GIMPEX LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
June 6, 2012
HYDERABAD COMMISSIONER OF CUSTOMS Vs. M/S. AXION ENERGY CONVERSION PVT. LTD.
February 8, 2012
IMPERIAL GRANITES PVT. LTD. Vs. COMMISSIONER OF C. EX. , GUNTUR
February 10, 2012
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
February 7, 2012
M/S BILASRAIKA SONGE INDIA IRON PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
January 10, 2012
M/S GENNEX LABORATORIES LTD Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
February 21, 2012
M/S KIRLOSKAR BATTERIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
February 28, 2012
M/S. AKZO NOBEL COATINGS (INDIA) LTD. Vs. CCE, BANGALORE
November 22, 2012
M/S. BALAJI STEEL ROLLING MILLS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS HYDERABAD
February 24, 2012
M/S. CAUVERY IRON & STEEL (INDIA) LTD. Vs. CCE, HYDERABAD
November 27, 2012
M/S. CLASSIC MUSHROOMS LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE & CUSTOMS VISAKHAPATNAM-I COMMISSIONERATE VISAKHAPATNAM
February 9, 2012
M/S. CREST CAM CNC SYSTEMS Vs. CCE, BANGALORE
November 22, 2012
M/S. EXEL RUBBER LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE HYDERABAD-I COMMISSIONERATE HYDERABAD
February 29, 2012
M/S. GTS ALLOYS (P) LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE BANGALORE-I COMMISSIONERATE BANGALORE
January 20, 2012
M/S. KARNATAKA METAL COMPANY, Vs. THE COMMISSIONER OF CUSTOMS, CENTRAL EXCISE & SERVICE TAX HYDERABAD-IV COMMISSIONERATE HYDERABAD
January 20, 2012
M/S. NAGARJUNA AGRICHEM LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX (APPEALS) VISAKHAPATNAM
January 13, 2012
M/S. RAJASHREE CEMENTS Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
July 19, 2012
M/S. RESIL CHEMICALS PRIVATE LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE BANGALORE COMMISSIONERATE-I BANGALORE
March 2, 2012
M/S. SADANA FOODS Vs. CCE, VISAKHAPATNAM
June 12, 2012
M/S. SANKHLA INDUSTRIES UNIT III Vs. THE COMMISSIONER OF CENTRAL EXCISEBANGALORE-III COMMISSIONERATE
January 2, 2012
M/S. SHAKTHI CABLES PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS & CENTRAL EXCISE HYDERABAD-I COMMISSIONERATE HYDERABAD
January 6, 2012
M/S. SKF SEALING SOLUTIONS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE (APPEALS) BANGALORE
January 6, 2012
MADRAS CEMENTS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
May 29, 2012
THE COMMISSIONER OF CENTRAL EXCISE & CUSTOMS GUNTUR Vs. M/S. HEMADRI CEMENT LTD. (HCL) AND SHRI B. RAVINDRANATH, STORES OFFICE AND AUTHORIED SIGNATORY OF M/S. HCL
March 2, 2012
THE COMMISSIONER OF CENTRAL EXCISE BELGAUM Vs. M/S. SKYTECH ENGINEERING
October 25, 2012
THE COMMISSIONER OF CUSTOMS & CENTRAL EXCISE TIRUPATI Vs. M/S. THE INDIA CEMENTS LTD.
February 27, 2012
THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VISAKHAPATNAM-II COMMISSIONERATE VISAKHAPATNAM Vs. M/S. ANAM ELECTRICAL MANUFACTURING CO.
January 13, 2012
THE COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX GUNTUR Vs. M/S. THE KRISHNA INDUSTRIAL & AGRICULTURAL EXHIBITION SOCIETY
October 25, 2012