Case Index

Title
Date
ANKUR Vs. MAHARASHTRA STATE ENVIRONMENTAL IMPACT ASSESSMENT AUTHORITY
December 18, 2012
BAIJNATH PRAJAPATI Vs. MINISTRY OF ENVIRONMENT AND FORESTS & OTHERS
January 20, 2012
DYANESHWAR VISHNU SHEDGE R/O MUGAON, TALUKA MULSHI DISTRICT PUNE, MAHARASHTRA Vs. UNION OF INDIA MINISTRY OF ENVIRONMENT & FORESTS THROUGH THE SECRETARY PARYAVARAN BHAVAN, CGO COMPLEX LODHI ROAD, NEW DELHI-110003,
May 24, 2012
GOVIND SINGH PANGTEY Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF ENVIRONMENT & FORESTS & OTHERS
January 20, 2012
HINDUSTAN COCACOLA BEVERAGES PVT. LTD. Vs. WEST BENGAL POLLUTION CONTROL BOARD & OTHERS
March 19, 2012
HUSAIN SALEH MAHMAD USMAN BHAI KARA Vs. UNION OF INDIA & OTHERS
January 10, 2012
HUSAIN SALEH MAHMAD USMAN BHAI KARA & OTHERS Vs. GUJARAT STATE LEVEL ENVIRONMENT IMPACT ASSESSMENT AUTHORITY & OTHERS
February 8, 2012
INTECH PHARMA PRIVATE LIMITED THROUGH ITS DIRECTOR, MR. DIVYANSHU SAHARAN AT 33/1A, DHARGALINUDUSTRIES ESTATE, OPP. RTO NAKA DHARGAL PERNEM, GOA - 403513 Vs. GOA STATE POLLUTION CONTROL BOARD DEMPO TOWERS FIRST FLOOR, PANAJI, GOA 403001
September 4, 2012
JAN CHETNA & ANOTHER Vs. MINISTRY OF ENVIRONMENT & FORESTS & OTHERS
February 9, 2012
JANAJAGARATHI SAMITHI THROUGH ITS EXECUTIVE PRESIDENT BALAKRISHNA SHETTY Vs. UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF ENVIRONMENT & FORESTS & OTHERS
March 27, 2012
JANAJAGRITHI SAMITI (REGD.) THROUGH ITS SECRETARY, JAYANTH KUMAR Vs. UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF ENVIRONMENT & FORESTS & OTHERS
March 7, 2012
JEET SINGH KANWAR & ANOTHER Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF ENVIRONMENT & FORESTS
March 22, 2012
K.G. MATHEW Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY GOVERNMENT OF KERALA & OTHERS
March 26, 2012
K.KARTHI S/O. KAILASAN NORTH SULLIPALAYAM, UPPAPPALAYAM POST PARAMATHI VELLARE TALUK NAMAKKAL DISTRICT Vs. THE STATE LEVEL ENVIRONMENT IMPACT ASSESSMENT AUTHORITY -TAMIL NADU REP. BY ITS MEMBER SECRETARY, 4-B, PANGAL MALIGAI, NO. 1, JEENIS ROAD, SAIDAPET, CHENNAI - 600015 AND ORS.
August 28, 2012
LAKSHMI MINERALS REP. BY ITS PROPRIETOR Vs. THE TAMIL NADU POLLUTION CONTROL BOARD REP. BY ITS CHAIRMAN & OTHERS
February 8, 2012
M/S AMMAN PLASTICS REP. BY ITS PROPRIETOR V. ESWARAN Vs. TAMIL NADU POLLUTION CONTROL BOARD REP. BY ITS CHAIRMAN & OTHERS
February 28, 2012
M/S BABA BRICKS FIELD VILLAGE DARJI GOAN LAKHAIYA & CHARDA & UP Vs. POLLUTION CONTROL BOARD, LUCKNOW
February 2, 2012
M/S BALAJI MINERALS, REP. BY ITS MANAGING PARTNER R. RAMPRASATH Vs. TAMIL NADU POLLUTION CONTROL BOARD REP. BY ITS CHAIRMAN & OTHERS
February 28, 2012
M/S KIOCL LIMITED Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF ENVIRONMENT & FORESTS & OTHERS
March 23, 2012
M/S MAHARAJA MINERALS REP. BY ITS MANAGING PARTNER N.JANAKRAJAN Vs. TAMIL NADU POLLUTION CONTROL BOARD REP. BY ITS CHAIRMAN
February 28, 2012
M/S P MANOKARAN POWER LOOM REP. BY ITS PROPRIETOR & OTHERS Vs. TAMIL NADU POLLUTION CONTROL BOARD & OTHERS
February 15, 2012
M/S. DIANA INFRASTRUCTURE LTD., MUMBAI Vs. STATE LEVEL ENVIRONMENT IMPACT ASSESSMENT AUTHORITY C/O SECRETARY ENVIRONMENT THROUGH THE MEMBER SECRETARY AND OTHERS
August 29, 2012
M/S. OPG POWER GUJARAT PVT. LTD. THROUGH THE MANAGING DIRECTOR 167, ST. MARYS ROAD, ALWARPET CHENNAI, TAMIL NADU 600018 AND ORS. Vs. HUSAIN SALEH MAHMAD USMAN BHAI KARA R/O VILLAGE BHADRESHWAR, TALUKA MUNDRA, DIST. BHUJ KUTCH, GUJARAT-370411 AND ORS.
October 18, 2012
MR. JOSEPH COUTINHO SON OF DOMNIC COUTINHO, R/O H. NO. 5-212M UMTAWADO CALANGUTE, BARDEZ, GOA Vs. GOA STATE POLLUTION CONTROL BOARD THROUGH ITS MEMBER SECRETARY, HAVING ITS OFFICE AT DEMPO TOWERS PATTO PLAZA PANAJI, GOA AND GOA COASTAL ZONE MANAGEMENT AUTHORITY THROUGH ITS MEMBER SECRETARY, HAVING ITS OFFICE AT SALIGAO, BARDEZ, GOA
September 6, 2012
MR. SHANKAR SOMANI PROPRIETOR OF M/S PRADIP INDUSTRIES VILLAGE GORMUR, P.O. LAKHUJAN, BOKAKHAT, DIST. GOLAGHAT, ASSAM Vs. MR. ROHIT CHOUDHARY S/O SHRI D.P. AGARWAL P.O. LOKHUJAN, VILLAGE-GARMUR, BOKAKHAT-785612, DIST.-GOLAGHAT, ASSAM AND ORS.
November 23, 2012
N. CHELLAMUTHU Vs. THE DISTRICT COLLECTOR & OTHERS
February 24, 2012
NANDHIVARAM RADHA NAGAR, RESIDENTIAL WELFARE ASSOCIATION REP. BY ITS PRESIDENT P VETRIVELAN Vs. MEMBER SECRETARY TAMIL NADU POLLUTION CONTROL BOARD
February 24, 2012
OSSIE FERNANDES CO-CONVENOR, COASTAL ACTION NETWORK, 10, THOMAS NAGAR, SAIDPET, CHENNAI - 600015 Vs. MINISTRY OF ENVIRONMENT & FORESTS, REP. BY ITS SECRETARY CGO COMPLEX, LODHI ROAD, NEW DELHI - 110003,
May 30, 2012
PRAFULLA SAMANTRAY & ANOTHER Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF ENVIRONMENT & FORESTS & OTHERS
March 30, 2012
RAMANA INDUSTRIES REPRESENTED BY ITS AUTHORIZED REPRESENTATIVE K. RAHAVAN Vs. THE CHAIRMAN TAMIL NADU POLLUTION CONTROL BOARD & OTHERS
March 29, 2012
REAL GEM BUILDTECH PVT. LTD. Vs. STATE OF MAHARASHTRA THROUGH THE ENVIRONMENT DEPARTMENT MEMBER SECRETARY ENVIRONMENT
March 15, 2012
ROHIT CHOUDHURY Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF ENVIRONMENT AND FORESTS & OTHERS
September 7, 2012
RUDRESH NAIK 2ND FLOOR, RADHA BLDG., NEAR MARKET, PANAJI, GOA Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY OFFICE AT SECRETARIAT, PORVORIM, BARDEZ, GOA AND GOA COASTAL ZONE MANAGEMENT AUTHORITY THROUGH ITS MEMBER SECRETARY, OFFICE AT SALIGAO, BARDEZ, GOA
August 27, 2012
SATISH UMESH PRABHU Vs. M/S MATOSHREE INFRASTRUCTURE PRIVATE LIMITED & OTHERS
January 24, 2012
SHIVA CEMENT LTD. Vs. UNION OF INDIA
March 1, 2012
SHRI SANDEEP DESAI SON OF GANPAT HARI DESAI, AGED 38 YEARS, OCCUPATION AGRICULTURE RESIDING AT HOUSE NO. 282, SACORDA, TALUKA SANGUEM(VIA TISK) GOA-403 406 AND ORS. Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY HAVING HIS OFFICE AT SECRETARIAT, PORVORIM, GOA.AND ORS.
November 23, 2012
SUPREME COURT GROUP HOUSING SOCIETY THROUGH ITS SECRETARY SHRI SANTOSH PAUL AND INDIAN FOREIGN SERVICE, GROUP HOUSING SOCIETY, SHRI OM PRAKASH Vs. ALL INDIA PANCHAYAT PARISHAD AND ORS.
December 18, 2012
SURESH BANJAN Vs. STATE OF MAHARASHTRA & OTHERS
January 31, 2012
SURESH BANJAN Vs. STATE OF MAHARASHTRA & OTHERS
March 27, 2012
V. SRINIVASAN Vs. UNION OF INDIA & OTHERS
February 24, 2012