Case Index

Title
Date
A.K. SINGH Vs. MEGMA LEASING & FINANCE COMPANY LTD. & ANOTHER
March 5, 2012
AMARJEET SINGH KAWATRA Vs. M/S. ORIENTAL INSURANCE COMPANY LIMITED
September 6, 2012
B.S. YADAY Vs. SAI MAHIMA HOSPITAL
September 10, 2012
H.P. URBAN DEVELOPMENT AUTHORITY Vs. D.K. SHARMA
March 9, 2012
HEMANT SEHGAL Vs. K.U. SODALAMUTHU & CO. PVT. LTD.
July 5, 2012
HONDA SIEL CARS INDIA LIMITED Vs. RAJ KUMAR DHIMAN & ANOTHER
April 23, 2012
K.L. SHARMA Vs. JANTA ELECTRONICS, NEAR CINEMA CHOWK BHOJPUR
March 19, 2012
KANTA THAKUR Vs. HIMACHAL PRADESH HOUSING URBAN DEVELOPMENT AUTHORITY
June 18, 2012
KANWAL ARORA Vs. H.P. STATE URBAN DEVELOPMENT AUTHORITY
March 26, 2012
KRISHAN SINGH GURBACHAN SINGH & SONS Vs. BHAGJIU & ANOTHER
July 3, 2012
LIFE INSURANCE CORPORATION OF INDIA & OTHERS Vs. NEETU NAMDHARI
April 5, 2012
M/S TAPAN MOTORS, SOLAN Vs. VIKRAM CHAUHAN
October 10, 2012
M/S VAISHNAVI KOSMETICOS PVT. LTD. Vs. ORIENTAL INSURANCE COMPANY LIMITED
September 24, 2012
M/S. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. CHATTER SINGH THAKUR
June 19, 2012
M/S. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. SHARDA NAND SHARMA
April 10, 2012
M/S. DEWAN CHAND ATMA RAM (DCAR) CASUALS Vs. ADABALA VIJAYLAKSHMI
October 5, 2012
M/S. JEEWAN JYOTI APPLE ASSOCIATES ADVOCATE, DELHI Vs. BHAWANI SINGH
September 7, 2012
M/S. JEEWAN JYOTI APPLE ASSOCIATES, DELHI Vs. AMAR SINGH
September 7, 2012
MADAN MOHAN GUPTA Vs. NARESH MITTAL
August 27, 2012
MANISH SHARMA, KULLU Vs. M/S. ASHOK LEYLAND FINANCE, (A DIVISION OF INDUSIND BANK LTD.), CHENNAI & OTHERS
October 30, 2012
MASTER NAV KASHITIJ Vs. DR. R.M. GAUTAM & ANOTHER
April 23, 2012
MOHAN LAL Vs. RAM TRANSPORT FINANCE COMPANY LIMITED
April 11, 2012
NAPIER AGRITECH Vs. RAM NATH RANA
September 4, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. JAMALDIN
January 6, 2012
PAHUJA TAKII SEED LTD. Vs. HARIHAR ESTATE
March 23, 2012
PRINCIPAL GOVT. POLYTECHNIC FOR WOMEN Vs. RELIANCE GENERAL INSURANCE LIMITED
August 28, 2012
RAKESH NEGI Vs. SAI AUTOMOBILES
October 9, 2012
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. ANKU SOOD
October 10, 2012
STATE BANK OF INDIA Vs. OM PRAKASH SHARMA
August 21, 2012
STATE BANK OF INDIA Vs. KRISHAN LAL
April 12, 2012
SUNDER SINGH Vs. SANGHI HIRE PURCHASE LIMITED
July 10, 2012
SUPERINTENDENT OF POST OFFICES SOLAN DIVISION Vs. RAM NATH
January 4, 2012
SURJEET KUMAR Vs. M/S PRAKASH SALES AND ENGG. CORPORATION
April 13, 2012
TARSEEM JINDAL Vs. REETA DEVI
August 13, 2012
TATA MOTORS FINANCE LTD. & ANOTHER Vs. PARVEEN KUMAR & ANOTHER
March 21, 2012
TULA RAM Vs. M/S. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED
April 11, 2012
VIJENDER SINGH Vs. M/S. SWAMI AUTOCARE PVT. LTD.
January 4, 2012