Case Index

Title
Date
PAREEK ELECTRICALS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 28, 2012
PIMS MEDICAL & EDUCATION CHARITABLE SOCIETY Vs. COMMISSIONER OF INCOME TAX-II
October 30, 2012
SMT. ANU AGARWAL Vs. INCOME TAX OFFICER
November 27, 2012
THREADNEEDLE INVESTMENT FUND ICVC ASIA FUND, C/O PRICEWATERHOUSE COOPERS (P) LTD, PWC HOUSE, PLOT NO. 18/A GURU NANAK ROAD (STATION ROAD), BANDRA (WEST), MUMBAI 400 050 Vs. ASSTT. DIT (IT) 2(2) SCINDIA HOUSE, BALLARD ESTATE, MUMBAI 400038
November 27, 2012
24/7 CUSTOMER.COM (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 11(2), BANGALORE
November 9, 2012
A.C.I.T., CENTRAL CIRCLE-2, ROOM NO. 323, 3RD FLOOR, ARA CENTRE, JHANDEWALAN EXTENSION, NEW DELHI Vs. M/S DSL SOFTWARE LTD., (NOW AMALGAMATED WITH HCL TECHNOLOGIES LTD.), 806, SIDDHARTHA, 96, NEHRU PLACE, NEW DELHI
March 9, 2012
A.C.I.T., CIRCLE-9(1), ROOM NO. 163, C.R. BUILDING, NEW DELHI Vs. SREI INFRASTRUCTURE FINANCE LTD., D-2, 6TH FLOOR, SOUTHERN PARK, SAKET PLACE, NEW DELHI
December 14, 2012
A.T.E. ENTERPRISES PVT. LTD. (NOW KNOWN AS ATE PRIVATE LIMITED) 43, DR. V.B. GANDHI MARG FORT, MUMBAI 400 021 Vs. DY. COMMISSIONER OF INCOME TAX RANGE-2(1), AAYAKAR BHAVAN 101, M.K. MARG, MUMBAI 400 020
September 7, 2012
ABU DHABI COMMERCIAL BANK LTD. Vs. ASSISTANT DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
July 27, 2012
ACIT CENTRAL CIRCLE 1 KANPUR Vs. SMT. LATA JAIN 201, SURYA KIRAN BUILDING 19, K.G. MARG, NEW DELHI
July 3, 2012
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DICGC LTD.
February 3, 2012
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LATE DR. B. V. RAJU
February 13, 2012
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. FROST & SULLIVAN (I) PVT. LTD
February 24, 2012
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. EVEREADY SPINNING MILLS LTD
January 5, 2012
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SUPERTECH DIAMOND TOOLS
January 19, 2012
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. K. RAJENDRAN NAIR
January 20, 2012
ADDITIONAL DIRECTOR OF INCOME TAX Vs. ASSOCIATION OF UNIFIED
January 13, 2012
ADDITIONAL DIRECTOR OF INCOME TAX Vs. JET AIRWAYS (INDIA) PVT. LTD.
February 20, 2012
ADDITIONAL DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. JET AIRWAYS (INDIA) (P) LTD.
February 29, 2012
ADDITIONAL DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. BUNGE AGRIBUSINESS SINGAPORE PTE LTD.
June 27, 2012
ADDITIONAL DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. R. LINERS LTD.
June 27, 2012
ADDITIONAL DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)-I, HYDERABAD Vs. M/S. BHEL-GE-GAS TURBINE SERVICING (P) LTD., HYDERABAD
July 31, 2012
ADDL. COMMISSIONER OF IT, RANGE-2, NEW DELHI Vs. CHAUDHARY RAGHUBIR SINGH EDUCATIONAL & CHARITABLE TRUST, SHAMLI (MZN)
June 22, 2012
ADIDAS SOURCING LIMITED 10F, CITY PLAZA FOUR, 12, TAIKOO WAN ROAD, TAIKOO SHING, ISLAND EAST, HONG KONG Vs. ASSTT. DIRECTOR OF INCOME TAX, CIRCLE 1(1), INTERNATIONAL TAXATION, NEW DELHI
September 18, 2012
ADIT(E), INV. TRUST Vs. AUTOMOTIVE COMPONENT MANUFACTURERS ASSOCIATION OF INDIA
August 28, 2012
AGILITY LOGISTICS PRIVATE LIMITED POLARIS, A - 501/502/503, B - 501/503, FIFTH FLOOR, C.S.T. NO. 604A/3, OFF MAROL MAROSHI ROAD, MAROL, ANDHERI (E) MUMBAI - 400059 Vs. DY. COMMISSIONER OF INCOME TAX - 8(1) MUMBAI
June 6, 2012
AGNI BRIQUETTE (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-2, ANAND
June 15, 2012
AGRA DEVELOPMENT AUTHORITY Vs. ASSISTANT COMMISSIONER OF INCOME TAX (TDS), AGRA
April 27, 2012
AIA ENGINEERING LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
January 19, 2012
AJAY ISPAT (P.) LTD Vs. INCOME TAX OFFICER, WARD-1(1)
March 30, 2012
AJIT SINGH RANA Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
December 11, 2012
AKIL GULAMALI SOMJI SHOP NO. 16, GULISTAN COMPLEX, OPPOSITE SPCA, POONA COLLEGE ROAD, PUNE 411 001 Vs. INCOME TAX OFFICER WARD 4[5], PUNE
March 30, 2012
AKZO NOBEL COATINGS INDIA (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, LTU, BANGALORE
September 14, 2012
AKZO NOBEL INDIA LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 6, 2012
AL AMEEN EDUCATIONAL SOCIETY Vs. DIRECTOR OF INCOME TAX (EXEMPTION), BANGALORE
September 28, 2012
AMERICAN EXPRESS SERVICES INDIA LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 24, 2012
APOLLO HOSPITAL ENTERPRISES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, COMPANY CIRCLE I(1), CHENNAI
June 21, 2012
APOORVA ASHOKKUMAR PATNI, S. NO. 1A, IRANI MARKET COMPOUND, YERAWADA, PUNE Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, PMT BUILDING, SWARGATE, PUNE
December 26, 2012
ASHARFI DEVI SHIKSHA SAMITI Vs. INCOME TAX OFFICER
February 10, 2012
ASHWINKUMAR SHANTILAL KOTECHA Vs. INCOME TAX OFFICER
September 5, 2012
ASSISTANT C.I.T. (TDS), CIRCLE, GURGAON Vs. SERCO BPO PVT. LTD. BLDG. NO. 8, 6TH FLOOR, CYBER CITY, DLF, PH-II, GURGAON
December 7, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. M. RAMANATH SHENOY
November 23, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BULDANA URBAN CO-OPERATIVE CREDIT SOCIETY LTD.
November 23, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GRAND ORGANICS (P.) LTD.
June 8, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHABNAM SACHDEV
December 14, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GURBINDER SINGH
January 17, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PR. CHOCKALINGAM
January 10, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. HIMANSHU GANDHI
June 15, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. INTERMEDIA CABLE COMMUNICATION (P.) LTD.
January 31, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AMBRISH KUMAR JHAMB
October 5, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. YUDHISHTHIRA KAPUR
January 6, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AJAY GULIYA
February 17, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TULSI PRASAD MOHAPATRA & DR.
February 17, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. LEX ORBIS CONBSULTING
February 13, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SSL-TTK LTD
February 15, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GLOBAL ONE INDIA (P.) LTD.
February 17, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. P.R. CHOCKALINGAM
February 24, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. COLOR CRAFTS P. LTD.
February 22, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. A.K. ALLOYS P. LTD.
February 29, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SURESH VERMA
January 27, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAJ KUMAR JAIN & SONS (HUF)
January 31, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PURAN ASSOCIATES PVT. LTD.
January 31, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. OM PRAKASH GOYAL
February 2, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DWARAKA PRASAD MALPANI
February 3, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ASSAM DYEING PLANTS (P.)
February 3, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SEMPITRN INDIA
February 10, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHIV SHAKTI FLOUR MILLS (P.) LTD.
July 3, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NATIONAL BUILDERS
May 31, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PAWAN HANS HELICOPTERS
January 18, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GRINDWELL NORTON LTD.
January 20, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BETUL ZILA SAHKARI KRISHI
January 23, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAMCHANDRA S. KHAIRNAR
January 23, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAHEJA DEVELOPERS PVT.
January 12, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TALBROS AUTOMOTIVE
January 9, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. H.B. JOSHI (AOP)
January 9, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. LATE SH. NARESH KUMAR
January 13, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CATHOLIC RELIEF SERVICES
January 13, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CKAR SYSTEMS P. LTD.
October 19, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AVON ORGANICS LTD.
October 26, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PRIYADARSHINI SPINNING MILTS (P.) LTD.
July 6, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ANIL KUMAR JAIN
September 28, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PALMSHORE HOTELS (P.) LTD.
September 14, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SONATA INFORMATION TECH. LTD.
April 30, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHYAM TELELINK LTD.
July 9, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KISCO CASTING (P) LTD.
June 22, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ELSTER METERING (P.) LTD.
April 11, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RHOIDA CHEMICALS INDIA (P) LTD.
September 28, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. IGE INDIA LTD.
October 12, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GENESYS INTERNATIONAL CORPORATION LTD.
August 31, 2012
ASSISTANT COMMISSIONER OF INCOME TAX & ORS. Vs. AGILITY LOGISTICS PVT. LTD.
January 25, 2012
ASSISTANT COMMISSIONER OF INCOME TAX - 7(2) Vs. SONATA SOFTWARE LTD.
August 29, 2012
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 10, KOLKATA Vs. CHAMPION COMMERCIAL CO LTD. P 15, NEW CIT ROAD, KOLKATA 700073
September 21, 2012
ASSISTANT COMMISSIONER OF INCOME TAX, 2(3), MUMBAI Vs. TATA PETRODYNE LTD.
April 11, 2012
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, CALICUT Vs. CHANDRAGIRI CONSTRUCTION CO.
February 24, 2012
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), NEW DELHI Vs. M/S. BECHTEL INDIA PVT. LTD., 418, NAURANG HOUSE, 21, KASTURBA GANDHI MARG, NEW DELHI-110001
December 21, 2012
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-49 (1) Vs. DHTC LOGISTICS LTD.
September 14, 2012
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, 5TH FLOOR, AAYAKAR BHAVAN, RACE COURSE CIRCLE, BARODA-390007 Vs. SHRI PRAKASH RATANLAL SHETH SHETH PARIKH & CO, 101, 1ST FLOOR, KAUTILYA COMPLEX, SUBHASH CHAR RASTA HARNI ROAD, VADODARA -390006
July 31, 2012
ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI Vs. BOBCARDS LTD.
June 20, 2012
ASSISTANT COMMISSIONER OF INCOME TAX, VAPI CIRCLE, ROOM NO. 303, SHIVAM COMMERCIAL COMPLEX, N.H. NO. 8, VAPI. TAL. KILLAPARDI, DIST. VALSAD Vs. M/S. RESHAM PETROTECH LTD., SURVEY NO. 910/4/2/2/, VILLAGE DOKMARDI, AMLI, SILVASSSA
February 10, 2012
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. MANJU BANSAL
January 31, 2012
ASSISTANT DIRECTOR OF INCOME TAX Vs. GLOBUS STORES (P.) LTD.
November 9, 2012
ASSISTANT DIRECTOR OF INCOME TAX (INTERNATIONAL TASATION) Vs. WNS NORTH AMERICA INC.
March 14, 2012
ASSISTANT DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. CREDIT AGRICOLE INDOSUEZ
September 12, 2012
ASSISTANT DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. OMAN INTERNATIONAL BANK S.A.O.G.
October 10, 2012
ASSISTANT DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)- 2(1), KOLKATA Vs. MAERSK LINE UK LIMITED (FORMERLY KNOWN AS P&O NEDLYOD LIMITED, UK) JASMINE TOWERS 4TH FLOOR, 31, SHAKESPEARE SARANI KOLKATA 700 071
September 21, 2012
ASSISTANT DIRECTOR OF IT & ANR. Vs. LITOSTROJ & ANR.
March 30, 2012
ASSTT. CIT Vs. MAHENDRA KUMAR BOHRA
November 26, 2012
ASSTT. COMMISSIONER OF INCOME TAX CIRCLE-16(1), AAYAKAR BHAVAN 101, M.K. MARG, MUMBAI 400020 Vs. MR. ARNAV AKSHAY MEHTA 10, 5TH FLOOR, KAMAL MAHAL CAMICHAEL ROAD, MUMBAI 400026
September 12, 2012
ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JODHPUR Vs. M/S SHREE RAM LIME PRODUCTS LTD., 39-A, DHARAM NARAYANJI KA HATTA, PAOTA, JODHPUR
June 11, 2012
ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE 5(1), NEW DELHI Vs. M/S MOHAN EXPORTS (P.) LTD. 7, MOHAN HOUSE, ZAMRUDPUR COMMUNITY CENTRE, KAILASH COLONY EXTN., NEW DELHI
March 2, 2012
ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-1, MEERUT Vs. M/S. MEERUT RUBBER FACTORY, 158, VILL. ACHRONDA, PARTAPUR, MEERUT, U.P.
July 13, 2012
ASSTT. COMMISSIONER OF INCOME TAX-6 JHANSI Vs. SHRI VIDIT KUMAR AGARWAL, S/O. SHRI RAJJAN BABU AGARWAL, SABUNGRAM, MAURANIPUR, DISTT. JHANSI
October 12, 2012
ASSTT. DIRECTOR OF INCOME TAX, (INTERNATIONAL TAXATION)-3(2), MUMBAI Vs. M/S. MEDITERRANEAN SHIPPING CO., S.A., C/O MSC AGENCY INDIA PVT. LTD., VAKIL HOUSE, 3RD FLOOR, 18 SPROTT ROAD, BALLARD ESTATE, MUMBAI - 400038
November 6, 2012
ATUL LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 29, 2012
AVION SYSTEMS INC. Vs. DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
May 30, 2012
AVSHESH MERCANTILE (P) LTD. & ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 13, 2012
B. PARAMESWARAN BHARATHAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 17, 2012
B. PARAMESWARAN BHARATHAN Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, KOLLAM
January 6, 2012
B4U INTERNATIONAL HOLDINGS LTD. C/O. B4U TELEVISION NETWORK (I) PVT. LTD. SHREE DARSHAN CO-OP. HSG. SOCIETY PLOT NO. 15, S.V.P. NAGAR ANDHERI WEST MUMBAI 400 053 Vs. DCIT (IT) 3(2) MUMBAI.
May 28, 2012
BABA PROMOTORS & DEVELOPERS Vs. INCOME TAX OFFICER
February 29, 2012
BABY MARINE PRODUCTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 25, 2012
BADRI RAM CHOUDHARY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 19, 2012
BANGALORE ELECTRICITY SUPPLY CO. LTD., CORPORATE OFFICE, IV FLOOR, K.R. CIRCLE, BANGALORE-560 001 Vs. INCOME TAX OFFICER (TDS), WARD 16(1), BANGALORE
March 16, 2012
BANK OF AMERICA NA GROUND FLOOR, EXPRESS TOWERS NARIMAN POINT MUMBAI 21 Vs. THE ASST. DIRECTOR OF INCOME TAX(IT) CIR 3(2), MUMBAI
October 30, 2012
BANK OF CEYLON, 1090, POONAMALLEE HIGH ROAD CHENNAI - 600 084 Vs. THE ADDL. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION-I(1)
November 14, 2012
BANWARI SITARAM PASARI HUF OPP. PANZARAPOL, DHULE 424 001 Vs. ASSTT. CIT CIR. 3(1) DHULE
November 22, 2012
BASANT Vs. COMMISSIONER OF INCOME TAX
January 19, 2012
BAYER BIO SCIENCE PVT LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
February 8, 2012
BAYER CROPSCIENCE LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
September 26, 2012
BECHTEL INTERNATIONAL INC. Vs. ASSISTANT DIRECTOR OF INCOME TAX
February 8, 2012
BELVEDERE ESTATES TENANTS ASSOCIATION Vs. INCOME TAX OFFICER
October 19, 2012
BHAGWAN MAHAVIR PURUSHARTH PRERNA NIDHI NYAS Vs. COMMISSIONER OF INCOME TAX
January 6, 2012
BHAGWATI PRASAD MAHESHWARI Vs. INCOME TAX OFFICER
August 29, 2012
BHAI INFOTECH LTD. Vs. INCOME TAX OFFICER, WARD 2(3), CHANDIGARH
April 30, 2012
BHAIL BULK CARRIERS Vs. INCOME TAX OFFICER, 22(2)(1), VASHI
July 3, 2012
BHARAT OMAN REFINERIES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 30, 2012
BHARAT OVERSEAS BANK LTD. Vs. COMMISSIONER OF INCOME TAX
August 28, 2012
BHARAT RESINS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 10, 2012
BHARATI VIDYAPEETH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 23, 2012
BHARATI VIDYAPEETH MEDICAL FOUNDATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 31, 2012
BHOLANATH PAL Vs. INCOME TAX OFFICER
May 30, 2012
BNP PARIBAS SA Vs. DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
June 20, 2012
BOMBAY GAS CO. LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX, 1(1), MUMBAI
March 30, 2012
BOMBAY PRESIDENCY GOLF CLUB LTD. Vs. DIRECTOR OF INCOME TAX (EXEMPTIONS)
May 30, 2012
BONAI INDUSTRIAL CO. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 25, 2012
BOOZ. ALLEN & HAMILTON (INDIA) LTD. & CO. KG., AS AN AGENT OF BOOZ. ALLEN & HAMILTON, USA Vs. ASSTT. DIRECTOR OF INCOME TAX, (INTERNATIONAL TAXATION)-1(1), MUMBAI
December 21, 2012
BOSCH LTD. Vs. INCOME TAX OFFICER, INTERNATIONAL TAXATION
October 11, 2012
BRAITRIM INDIA PRIVATE LIMITED, 1105, MAKER CHAMBER V, NARIMAN POINT, MUMBAI 400 021 Vs. ADDL. COMMISSIONER OF I.T., RANGE 2(1), MUMBAI
July 4, 2012
BRIGHTEST CIRCLE JEWELLERY (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX-8(3)(OSD)
May 11, 2012
CABOT INDIA LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 19, 2012
CADILA PHARMACEUTICALS LTD. Vs. ASSTT. CIT
April 27, 2012
CADTRIUM ENGINEERING SOLUTIONS (P) LTD. Vs. INCOME TAX OFFICER
September 14, 2012
CANERON CONCRETE INDUSTRIES PVT. LTD. Vs. INCOME TAX OFFICER
January 6, 2012
CARLYLE INDIA ADVISORS PRIVATE LIMITED, 1ST FLOOR, QUADRANT "A", THE IL & FS CENTRE, PLOT C-22, "G" BLOCK, BANDRA- KURLA COMPLEX, BANDRA (EAST), MUMBAI - 400 051 Vs. THE ACIT 10(1), MUMBAI
April 4, 2012
CASTROL INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 14, 2012
CENTILLIUM INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 29, 2012
CEO CLUBS INDIA Vs. DIRECTOR OF INCOME TAX (EXEMPTION)
May 16, 2012
CGG VERITAS SERVICES SA Vs. ADDITIONAL DIRECTOR OF INCOME TAX
January 25, 2012
CHAMPA LAL CHOUDHARY, 696, PANO KA DARIBA, SUBHASH CHOWK, JAIPUR Vs. THE DY. CIT, CENTRAL CIRCLE-2, JAIPUR
May 25, 2012
CHANCHAL KUMAR SIRCAR Vs. INCOME TAX OFFICER
February 21, 2012
CHANNEL GUIDE INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(1), MUMBAI
August 29, 2012
CHEIL INDIA (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 31, 2012
CHEMOSYN LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 7, 2012
CHENNAI Vs. B. SHIVKUMAR
October 11, 2012
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED, "NIRMAL", 2ND FLOOR NARIMAN POINT, MUMBAI-400021 Vs. ACIT-10(3), R. NO. 451, 4TH FLOOR, AAYAKAR BHAVAN, MUMBAI-400020
August 8, 2012
CITY GARDEN Vs. INCOME TAX OFFICER
April 27, 2012
CREDIT SUISSE (SINGAPORE) LTD. Vs. ASSISTANT DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)-RANGE 1(2)
July 27, 2012
CROMPTON CREAVES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 24, 2012
CSC TECHNOLOGY SINGAPORE PTE LTD Vs. ASSISTANT DIRECTOR OF INCOME
February 17, 2012
CYBERTECH SYSTEMS & SOFTWARE LTD. Vs. COMMISSIONER OF INCOME TAX
March 2, 2012
D.C.I.T. CIRCLE VII, LUDHIANA Vs. SHRI RADHE SHAM JAIN B-X-718 IQBAL GANJ ROAD LUDHIANA
September 28, 2012
DARWABSHAW B. CURSETJEE SONS LTD. Vs. INCOME TAX OFFICER
June 19, 2012
DCIT CIRCLE 11(1), PUNE Vs. KRA HOLDING & TRADING PVT. LTD., 12, RIVERSIDE ESTATE, BOAT CLUB ROAD, PUNE
July 25, 2012
DDIT (IT) 3(2) SCINDIA HOUSE R. NO. 132, 1ST FLOOR N.M. ROAD MUMBAI - 400038 Vs. B4U INTERNATIONAL HOLDINGS LTD. C/O. B4U TELEVISION NETWORK (I) (P) LTD. PLOT NO. 15, NEAR VARSOVA TELEVISION TELEPHONE EXCHANGE FOUR BUNGLOW MUMBAI- 400 053
May 28, 2012
DDIT, CIRCLE 3 (1), INTERNATIONAL TAXATION, NEW DELHI Vs. M/S. MGB METRO GROUP BUYING HK LTD. INDIA LIAISON OFFICE, 40, OKHLA INDUSTRIAL ESTATE, PHASE - III, NEW DELHI - 110 020
November 16, 2012
DE BEERS UK LTD. Vs. DEPUTY DIRECTOR OF INCOME TAX, (INTERNATIONAL TAXATION) 1(2), MUMBAI
August 10, 2012
DEEPAK KAPOOR Vs. INCOME TAX OFFICER
January 6, 2012
DEEPKIRAN FOODS P. LTD. 101, ASTRON TECH PARK OPP: FUN REPUBLIC SATELLITE, AHMEDABAD Vs. THE ACIT, RANGE-1 AHMEDABAD
December 14, 2012
DEIVANAYAGAM MARUTHINI Vs. DEPUTY DIRECTOR OF INCOME TAX
February 28, 2012
DELMAS, FRANCE Vs. ASSISTANT DIRECTOR OF INCOME TAX (INTERNATIONAL
January 11, 2012
DELPHI TVS DIESEL SYSTEMS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 23, 2012
DELTA AIR LINES, INC GSA: INTERGLOBE AIR TRANSPORT BAJAJ BHAVAN 12TH FLOOR, NARIMAN POINT MUMBAI-400 021 Vs. ITO (INTERNATIONAL TAXATION)-2(1) SCINDIA HOUSE BALLARD PIER N.M. ROAD MUMBAI-400 001
November 30, 2012
DEMAG CRANES & COMPONENTS (INDIA) (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 4, 2012
DEORA TRADING CO. Vs. INCOME TAX OFFICER
June 8, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. BANQUE INDOSUEZ (KNOWN AS CREDIT AGRICOLE INDOSUEZ)
September 21, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. MERCATOR LINES LTD.
October 17, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. RAVI CERAMICS
May 11, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. ANGELIQUE INTERNATIONAL LTD.
October 26, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. AIRPORT AUTHORITY OF INDIA
December 14, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. WOCKHARDT HOSPITALS LTD.
July 2, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. CMA COM GLOBAL INDIA (P) LTD.
November 21, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. MACRO MARVEL PROJECTS LTD.
November 27, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. SUNRISE TEA PROCESSING (P) LTD.
October 31, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. RAJAT AGARWAL
January 9, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. AMERICAN EXPRESS (INDIA) P. LTD.
January 13, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. ARIHANT FOUNDATIONS AND
January 13, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. ARTS & CRAFTS VALLEY
January 13, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. GOYAL MG GASES PVT.LTD.
January 13, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. GREEN CARRIERS
January 20, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. WHIRLPOOL OF INDIA LTD.
January 20, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. KULDEEP D. KAURA
June 15, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. TYCO VALVES & CONTROL INDIA (P) LTD.
November 2, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. MOHAN BALAKRISHNAN POOKULANAGARA
May 4, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. FIRMENICH AROMATICS (I) P. LTD.
July 6, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. ENPRO FINANCE LTD.
June 27, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. BADOTHERM INSTRUMENTS
February 22, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. INDO AMERICAN JEWELLERY LIMITED
February 22, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. TEJINDER SINGH
February 29, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. KALINDI RAIL NIRMAN ENGG. LTD.
February 29, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. LUDHIANA DIST COOP. MILK PRODUCERS
February 17, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. KERALA NUT FOOD CO.
February 17, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. DHARTI DREDGING
February 15, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. SHRIKANT RATHI
January 3, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. KAMAL MUKHERJEE & CO. (SHIPPING)
February 17, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. S. THILAGAVATHY
February 1, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. MARCONI TELECOMMUNICATION INDIA (P.) LTD.
February 10, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. OCTAVE APPARELS
January 27, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. I.P. SUPPORT INDIA P. LTD.
January 31, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. VISTAS WIND TECHNOLOGY INDIA
January 31, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. INDRAPRASTHA GAS LTD.
January 31, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. LASIK CENTRE (INDIA) P. LTD.
April 30, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. FIRESTONE INTERNATIONAL (P.) LTD.
November 9, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. RANJIT VITHALDAS
June 22, 2012
DEPUTY COMMISSIONER OF INCOME TAX (TDS) Vs. IVY HEALTH LIFE SCIENCES P. LTD.
October 16, 2012
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE III, KOLKATA Vs. PIONEER MARBLES & INTERIORS PVT. LTD. RAWDON ENCLAVE, 10 A RAWDON STREET KOLKATA 700017
February 17, 2012
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 11, KOLKATA Vs. ANDAMAN SEA FOOD PVT LTD. 8/1H, DIAMOND HARBOUR ROAD KOLKATA 700069
June 19, 2012
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, JAMMU Vs. JAMMU & KASHMIR BANK LTD. M.A. ROAD, SRINAGAR
December 31, 2012
DEPUTY COMMISSIONER OF INCOME TAX, 8(2) Vs. PAREKH PLAST INDIA (P.) LTD.
May 16, 2012
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), AHMEDABAD Vs. SANDIP M. PATEL
April 30, 2012
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, MUMBAI Vs. DODSAL (P.) LTD.
August 29, 2012
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 11(1), NEW DELHI Vs. M/S FORGING LTD., F-1/9, OKHLA INDL ESTATE, PHASE-I, NEW DELHI
March 16, 2012
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1), MUMBAI Vs. J. RAY MCDERRMOTT EASTERN HEMISPHERE LTD.
October 12, 2012
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 8(3), MUMBAI Vs. ROCHE DIAGNOSTICS INDIA (P.) LTD.
March 14, 2012
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, BARODA Vs. PRAKASH CHEMICAL AGENCIES (P.) LTD,
April 13, 2012
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-9 Vs. VIRJIBHAI KALYANBHAI KUKADIA
August 31, 2012
DEPUTY COMMISSIONER OF INCOME TAX, COMPANY CIRCLE I(3) Vs. KIRTILAL KALIDAS JEWELLERS (P.) LTD.
September 5, 2012
DEPUTY COMMISSIONER OF INCOME TAX, MEHSANA CIRCLE, MEHSANA Vs. CO-OP. BANK OF MEHSANA LTD.
May 11, 2012
DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI Vs. SAVLANI TRADING & INVESTMENTS CO. (P.) LTD.
December 14, 2012
DEPUTY DIRECTOR OF INCOME TAX Vs. LUCENT TECHNOLOGIES INTERNATIONAL SALES LTD.
August 24, 2012
DEPUTY DIRECTOR OF INCOME TAX Vs. SUMITOMO MITSUI BANKING CORPN.
December 5, 2012
DEPUTY DIRECTOR OF INCOME TAX Vs. WESTERN UNION FINANCIAL SERVICES INC.
January 6, 2012
DEPUTY DIRECTOR OF INCOME TAX (EXEMPTION) Vs. MOOL CHAND KHARAITI
February 3, 2012
DEPUTY DIRECTOR OF INCOME TAX (EXEMPTION) Vs. ASSOCIATION OF CORPORATIONS & APEX SOCIETIES OF HANDLOOMS
February 16, 2012
DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. SHERATON
January 31, 2012
DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. SOLID
January 8, 2012
DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. TORONTO DOMINION BANK LTD.
August 8, 2012
DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) 2(1), MUMBAI Vs. TOYO ENGINEERING CORPN.
March 4, 2012
DEPUTY DIRECTOR OF IT Vs. KLM ROYAL DUTCH AIRLINES & LUFTHANSA GERMAN AIRLINES
January 20, 2012
DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX Vs. HERITAGE FOODS (INDIA) LTD.
July 27, 2012
DEV ASHOK KARVAT Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 5, 2012
DEVENDRA EXPORTS (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE-1(4)
June 22, 2012
DEVI DEVELOPERS PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
January 6, 2012
DEVJI NENSHI PALANI Vs. INCOME TAX OFFICER
September 12, 2012
DHIRAJLAL MORARJI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 3, 2012
DIC ASIA PACIFIC PTE LTD C/O DIC INDIA LIMITED TRANSPORT DEPOT ROAD TARATALLA, KOLKATA 700088 Vs. ASSISTANT DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION (1), KOLKATA
June 20, 2012
DILIP G. SOPAL BARSHI Vs. INCOME TAX OFFICER, WARD 2(3), SOLAPUR
July 16, 2012
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. N.H. KAPADIA EDUCATION TRUST
February 3, 2012
DONGFANG ELECTRIC CORPORATION, 71-73, FIRST SECTION, WEST YIHYUAN AVENUE, CHENGDU 610041, SICHUAN PROVINCE, CHINA Vs. DEPUTY DIRECTOR OF INCOME TAX- INTERNATIONAL TAXATION 1(1), KOLKATA
June 22, 2012
DP WORLD PVT. LTD. Vs. DEPUTY ASSISTANT COMMISSIONER OF INCOME-TAX
January 20, 2012
DR. D.Y. PATIL PRATISTHAN, SANT TUKARAM NAGAR, PIMPRI, PUNE Vs. DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLHAPUR
December 14, 2012
DR. REDDYS LABORATORIES LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
October 31, 2012
DRESSER RAND INDIA (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 31, 2012
DY. C.I.T., CENTRAL CIRCLE-1, KANPUR Vs. VERMA ROADWAYS, 133/285, TRANSPORT NAGAR, KANPUR
July 23, 2012
DY. C.I.T., LTD., CENTRAL CIRCLE-1(3), NAGPUR Vs. M/S. PURTI SAKHAR KARKHANA MAHAL, NAGPUR
December 21, 2012
DY. CIT Vs. SOUTH INDIA PULVERISING MILLS
April 23, 2012
DY. CIT, CIRCLE 17(1) ROOM 221, C.R. BLDG. NEW DELHI Vs. M/S MCI COM INDIA P. LTD. (NOW KNOWN AS VERIZON INDIA P. LTD.) C-56, NEETIBAGH NEW DELHI 110049
August 30, 2012
DY. COMMISSIONER OF INCOME TAX - 8(3), 2204, 2ND FLOOR, AAYAKAR BHAVAN, M.K. MARG, MUMBAI - 400020 Vs. M/S SULZER INDIA LIMITED, SULZER HOUSE, BANER ROAD, AUNDH, PUNE - 411007
August 3, 2012
DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-25, OLD CGO ANNEX 4TH FLOOR, 101, M.K. ROAD MUMBAI 400 020 AND ORS. ETC. ETC. Vs. M/S. BISLERI SALES LTD. (FORMERLY KNOWN AS GOLDEN AGRO PRODUCTS LTD.) WESTERN EXPRESS HIGHWAY CHAKALA, ANDHERI (EAST) MUMBAI 400 099 AND ORS. ETC. ETC.
November 30, 2012
DY. COMMISSIONER OF INCOME TAX CIRCLE 1(3), HYDERABAD Vs. SHRI B. DHANUNJAYA RAO, HYDERABAD
December 14, 2012
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-47 AAYAKAR BHAVAN ROAD NO. 658/676 M.K. ROAD MUMBAI-400020 Vs. M/S. PRITHVI PRAKASHAN PVT. LTD. 189/A, ANANAD COMPLEX SANE GURUJI MARG CHICHPOKALI (W) MUMBAI-400011
August 3, 2012
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(2) HYDERABAD Vs. M/S. SMR BUILDERS PVT. LTD. HYDERABAD
July 12, 2012
DY. COMMISSIONER OF INCOME-TAX Vs. SHIV KUMAR, PROP.
January 20, 2012
DY. DIRECTOR IT (IT)-3(2), SCINDIA HOUSE, ROOM NO. 132, 1ST FLOOR NM ROAD, MUMBAI 400038 Vs. M/S EURO RSCG WORLDWIDE INC. C/O SR BATLIBOI & ASSOCIATES, 18TH FLOOR, EXPRESS TOWERS, NARIMAN POINT, MUMBAI 400021
November 27, 2012
DY. DIRECTOR OF INCOME TAX (EXEMPTIONS)-II, HYDERABAD Vs. ANDHRA PRADESH RIGHT TO SIGHT SOCIETY
August 3, 2012
E.K.K. AND CO. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 16, 2012
ECOASFALT SA 1304, 13TH FLOOR, CHIRANJIV TOWER, 43, NEHRU PLACE, NEW DELHI-110019 Vs. ADDL. DIRECTOR OF INCOME TAX, INTERNATIONAL TAXATION, RANGE-3, NEW DELHI
April 27, 2012
EMILIO RUIZ BERDEJO Vs. DCIT, CIRCLE-7, PUNE
July 24, 2012
EN-VISION ENVIRO ENGINEERS (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 30, 2012
ERICSSON AB Vs. DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
July 20, 2012
ESSAR STEEL LIMITED, GROUP TAXATION, ESSAR HOUSE, NO. 11 K.K. MARG, MAHALAXMI, MUMBAI-400034 Vs. ADDL. COMMISSIONER OF INCOME TAX 5(1) AAYAKAR BHAVAN, MUMBAI
October 31, 2012
EURO RSCG ADVERTISING (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6(2), MUMBAI
July 11, 2012
EVONIK DEGUSSA INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 21, 2012
EXCEL COTSPIN (INDIA) (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 13, 2012
FINE JEWELLERY (INDIA) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 31, 2012
FIVE STAR HEALTH CARE (P) LTD. Vs. ITO
March 2, 2012
FORTUNA FOUNDATION ENGINEER & CONSULTANTS PVT. LTD. 22, G.B. MARG, LUCKNOW Vs. ACIT-IV LUCKNOW
August 22, 2012
FOXCONN INDIA DEVELOPER (P.) LTD. Vs. INCOME TAX OFFICER, TDS WARD-II(3), CHENNAI
April 30, 2012
G.K. PROPERTIES (P.) LTD. Vs. INCOME TAX OFFICER
August 31, 2012
G.M., MPRRDA, PIU Vs. INCOME TAX OFFICER (TDS), GWALIOR
June 8, 2012
GAGAN TRADING CO. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX-5(2), MUMBAI
October 12, 2012
GAP INTERNATIONAL SOURCING (INDIA) PVT. LTD., B-1/1-2, MOHAN COOPERATIVE INDUSTRIAL ESTATE, MATHURA ROAD NEW DELHI-110044 Vs. ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE 12(1), NEW DELHI
September 18, 2012
GAYOTRI OIL MILLS, KORAPUT Vs. ACIT, BERHAMPUR
June 29, 2012
GENESYS INTERNATIONAL CORPN. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 31, 2012
GLAXO SMITHKLINE CONSUMER Vs. ADDITIONAL COMMISSIONER OF INCOME
January 25, 2012
GLAXO SMITHKLINE CONSUMER HEALTHCARE LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
July 19, 2012
GLOBAL LOGIC INDIA PVT. LTD., 207, GUPTA ARCADE, LSC PLOT NO. 5, MAYUR VIHAR, PHASE-I EXTN., DELHI-110091 Vs. DY. COMMISSIONER OF INCOME TAX, CIRCLE 12(1), NEW DELHI
December 21, 2012
GOLDEN TOBACCO LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 30, 2012
GOODYEAR INDIA LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 14, 2012
GOOGLE INDIA (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 19, 2012
GOPAL S AGRAWAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 27, 2012
GSJ ENVO LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 23, 2012
GUJARAT CRICKET ASSOCIATION Vs. DIRECTOR OF INCOME TAX (EXEMPTION)
January 31, 2012
GUJARAT STATE ROAD TRANSPORT CORPORATION, VAHAN VYAVHAR BHAVAN, ASTODIA, AHMEDABAD Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, NAVJIVAN TRUST BUILDING, OFF. ASHRAM ROAD, AHMEDABAD
January 31, 2012
GULF OIL CORPN. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 29, 2012
GUPTA GLOBAL EXIM PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
January 6, 2012
GUPTA SPINNING MILLS Vs. COMMISSIONER OF INCOME TAX
February 29, 2012
GUY CARPENTER & CO. LTD. Vs. ASSISTANT DIRECTOR OF INCOME-TAX
February 24, 2012
GVPR ENGINEERS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 29, 2012
HAMIRPUR DISTRICT CO-OPERATIVE BANK LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX-VI
September 6, 2012
HAMSADHWANI Vs. DIRECTOR OF INCOME TAX
January 16, 2012
HANSA DALAKOTI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 25, 2012
HAPAG-LLOYOD CONTAINER LINE GMBH Vs. ADDITIONAL DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
March 7, 2012
HARDAYAL CHARITABLE AND EDUCATIONAL TRUST Vs. COMMISSIONER OF INCOME TAX-II, AGRA
March 7, 2012
HEADSTRONG SERVICES INDIA PVT. LTD., 103, ASHOKA ESTATE, BARAKHAMBA ROAD, NEW DELHI 110 001 Vs. ACIT, CIRCLE-12(1) NEW DELHI
July 17, 2012
HEAL-A-CHILD FOUNDATION Vs. DIRECTOR OF INCOME TAX (EXEMPTIONS)
February 3, 2012
HINDUJA VENTURES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 31, 2012
HINDUSTAN COLAS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 19, 2012
HOSLEY INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 25, 2012
HOTEL & ALLIED TRADES (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), ERNAKULAM
October 25, 2012
HULAS RAHUL GUPTA, C-12, FRIENDS COLONY, NEW DELHI Vs. COMMISSIONER OF INCOME TAX, XVI, NEW DELHI
March 23, 2012
HUNTSMAN INTERNATIONAL (INDIA) (P) LTD. Vs. ADDL. CIT
April 13, 2012
IBM WORLD TRADE CORPORATION Vs. DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
April 13, 2012
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, RANGE 10(1), MUMBAI
October 10, 2012
INCOME TAX OFFICER Vs. GAJANAN AGRO FARMS
October 31, 2012
INCOME TAX OFFICER Vs. SMT. PUSHPA DEVI VADERA
July 13, 2012
INCOME TAX OFFICER Vs. MITTAL INVESTMENT AND CO.
December 7, 2012
INCOME TAX OFFICER Vs. GARLAPATI CHALAPATHI REDDY
November 30, 2012
INCOME TAX OFFICER Vs. DIRECT INFORMATION P. LTD.
January 31, 2012
INCOME TAX OFFICER Vs. UNITED ESTATE (P.) LTD.
February 3, 2012
INCOME TAX OFFICER Vs. INTEGRATED TECHNOLOGY LTD.
February 9, 2012
INCOME TAX OFFICER Vs. RAJVI SECURITIES PVT. LTD.
February 9, 2012
INCOME TAX OFFICER Vs. SAI PHYTOCEUTICALS (P) LTD.
February 10, 2012
INCOME TAX OFFICER Vs. PEOPLE INTERACTIVE (I) P. LTD.
February 29, 2012
INCOME TAX OFFICER Vs. INDERJIT KAUR
February 22, 2012
INCOME TAX OFFICER Vs. INTERNATIONAL ACADEMY OF INSURANCE
February 17, 2012
INCOME TAX OFFICER Vs. CHEMEFORM
February 17, 2012
INCOME TAX OFFICER Vs. SATISH KUMAR
February 17, 2012
INCOME TAX OFFICER Vs. KEVAL CONSTRUCTION
January 13, 2012
INCOME TAX OFFICER Vs. SELECTSYS INDIA PVT.LTD.
January 11, 2012
INCOME TAX OFFICER Vs. KRISHI UPAJ MANDI SAMITI
January 25, 2012
INCOME TAX OFFICER Vs. GAURAV LEASING PVT.LTD.
January 25, 2012
INCOME TAX OFFICER Vs. SAPANA DIMRI
January 20, 2012
INCOME TAX OFFICER Vs. ANKUSH FINSTOCK LTD.
March 30, 2012
INCOME TAX OFFICER Vs. ASHOK SHUKLA
August 31, 2012
INCOME TAX OFFICER (TDS)-1, JALANDHAR Vs. M/S. NAWANSHAHAR CO-OP. SUGAR MILLS LTD; NAWANSHAHAR
November 19, 2012
INCOME TAX OFFICER - 25(3)(4), ROOM NO. 307, 3RD FLOOR, BLDG. C-10, PRATYAKSHAKAR BHAVAN, BANDRA KURLA COMPLEX, BANDRA (E), MUMBAI-400051 Vs. M/S. FINE DEVELOPERS SHOP NO. 5, JAIN BHUVAN, MATHURADAS ROAD, KANDIVALI (W), MUMBAI-400067
October 12, 2012
INCOME TAX OFFICER 19(3)(4) Vs. SHANKAR K. BHANAGE
September 5, 2012
INCOME TAX OFFICER INTERNATIONAL TAXATION PLOT NO. 20A, SECTOR 8 GANDHIDHAM, KUTCH Vs. M/S. MARINE CONTAINERS SERVICES (INDIA) PVT. LTD. (AGENT OF M/S. YANG MING (UK) LTD. 106, MANI CHAMBER, PLOT NO. 84, SEC-8, GANDHIDHAM
November 1, 2012
INCOME TAX OFFICER WARD-21(1)(1), R. NO. 603 PRATYAKSHAKAR BHAVAN BANDRA KURLA COMPLEX BANDRA (E), MUMBAI 400 057 Vs. MS. ASHA KASHIPRASAD RINGSHIA PANDURANG SADAN, HANUMAN ROAD VILE PARLE (E), MUMBAI 400 057
September 12, 2012
INCOME TAX OFFICER WARD-6 (1) SURAT Vs. SARDAR VALLABHBHAI EDUCATION SOCIETY ISROLL, TAL. BARDOLI SURAT
September 18, 2012
INCOME TAX OFFICER, WARD 1(1), TRIVANDRUM Vs. KERALA STATE CO-OP. BANK LTD.
October 12, 2012
INCOME TAX OFFICER, WARD 11(4), ROOM NO. 324, C.R. BUILDING, NEW DELHI Vs. M/S INTERSERVE TRAVELS PVT. LTD., A-7, NIZAMUDDIN EAST, NEW DELHI
May 18, 2012
INCOME TAX OFFICER, WARD 3(2), KALYAN Vs. KASTURI CONSTRUCTION
June 13, 2012
INCOME TAX OFFICER, WARD 4(3), BANGALORE Vs. MAHAVEER CALYX
August 31, 2012
INCOME TAX OFFICER, WARD 5(4), NEW DELHI Vs. MUKUT FINVEST & PROPERTIES (P.) LTD.
April 27, 2012
INCOME TAX OFFICER, WARD 5(4), ROOM NO. 316, AAYAKAR BHAVAN MAJURA GATE SURAT Vs. SHRI YASIN MOOSA GODIL, 4/3198 ZOANB COMPLEX, VANSFODAPULL SALABATPURA SURAT
April 13, 2012
INCOME TAX OFFICER, WARD-7(1), KOLKATA AAYAKAR BHAWAN, P-7, CHOWRINGHEE SQUARE, 5TH FLOOR, KOLKATA-700069 Vs. M/S. GLITTEK GRANITES LTD, 711, "KRISHNA", 224, AJC BOSE ROAD, 7TH FLOOR, KOLKATA-700017
September 14, 2012
INCOME TAX OFFICER-4(2), AGRA Vs. DR. R.N. GUPTA TECHNICAL AND EDUCATIONAL SOCIETY
May 25, 2012
INCOME-TAX OFFICER Vs. RUPA PROMOTERS PVT. LTD.
January 25, 2012
INCOME-TAX OFFICER Vs. M.M. CHHABRA & SONS (HUF)
January 13, 2012
INCOME-TAX OFFICER Vs. BRANCH MANAGER, STATE BANK OF BIKANER & JAIPUR
February 10, 2012
INCOME-TAX OFFICER Vs. S.G. INFORMATICS PVT. LTD.
January 25, 2012
INDER SHARMA FOUNDATION Vs. DIRECTOR OF INCOME TAX (EXEMPTION)
January 13, 2012
INDIA BRAND EQUITY FOUNDATION 23,26, INSTITUTIONAL AREA, LODHI ROAD, NEW DELHI Vs. ACIT(E), TRUST WARD-II NEW DELHI
July 11, 2012
INDIA HERITAGE FOUNDATION, GOKULAM COMPLEX, 8TH MILE, KANAKAPURA ROAD, DODDAKALLASANDRA, BANGALORE - 560 062 Vs. THE DEPUTY DIRECTOR OF INCOME TAX (EXEMPTIONS), CIRCLE 17(2), BANGALORE
June 29, 2012
INDIAN RADIOLOGICAL AND IMAGING ASSOCIATION Vs. DIRECTOR OF INCOME TAX
January 13, 2012
INSTANT HOLDINGS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 5, 2012
INTERNATIONAL CARS & MOTORS LTD. SANALIKA HOUSE, 283, AGCR ENCLAVE, KARKARDOOMA DELHI-110092 Vs. ITO WARD-11(4) NEW DELHI
December 21, 2012
INTERRA INFORMATION TECHNOLOGIES (INDIA) (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 31, 2012
ITO Vs. SRI BALAJI SAGO & STARCH PRODUCTS
March 8, 2012
ITO Vs. HOTEL PARAG LTD.
July 20, 2012
ITO, WARD-9(3), PUNE Vs. KALBHOR GAWADE BUILDERS, SARYODAYA COMPLEX, KALBHOR NAGAR, CHINCHWAD, PUNE
October 30, 2012
ITO-9(3)(1), R. NO. 227, 2ND FLOOR, AAYAKAR BHAVAN, M.K. ROAD, MUMBAI - 400 020 Vs. SHAKTI INSULATED WIRES P. LTD., DATTAPADA ROAD, BORIVALI (E), MUMBAI - 400 066
July 11, 2012
J.K. TYRE & INDUSTRIES LIMITED, KOLKATA Vs. COMMISSIONER OF INCOME TAX
January 6, 2012
JAFFERALI K. RATTONSEY Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 25, 2012
JAGMOHAN SINGH RAWAT Vs. INCOME TAX OFFICER
February 29, 2012
JASBIR SINGH Vs. INCOME TAX OFFICER
May 21, 2012
JAY INDUSTRIES Vs. INCOME TAX OFFICER
January 6, 2012
JAYANT H. MODI Vs. JOINT COMMISSIONER OF INCOME TAX -12(2)
November 23, 2012
JINDAL ALUMINIUM LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 31, 2012
JMD REALTORS (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 29, 2012
JODHPUR DEVELOPMENT AUTHORITY Vs. COMMISSIONER OF INCOME TAX
January 19, 2012
JOHNSON MATTHEY INDIA (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 29, 2012
JUSTICE SAM P. BHARUCHA PREMISES OF MENEKSHA & SHETHANA ADVOCATES SOLICITORS & NOTARIES 8 AMABALA DOSHI MARG (HAMAM STREET) MUMBAI 23 Vs. THE ADDL. COMMR. OF INCOME TAX 11(3), MUMBAI
July 25, 2012
JYOTICHAND BHAICHAND SARAF & SONS (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 11(1)
July 27, 2012
K. SENTHILNATHAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 15, 2012
KBC BANK N.V. Vs. JOINT DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
September 28, 2012
KEKRI SAHAKARI BHUMI VIKAS BANK LTD., OPP. COURT, POST. KEKRI, DISTT. AJMER Vs. THE ITO, WARD - 2, BEAWAR
March 23, 2012
KHS MACHINERY PVT. LTD. Vs. INCOME TAX OFFICER
February 10, 2012
KINGFISHER AIRLINES LTD. 35/2, CUNNINGHAM ROAD BANGALORE-35 Vs. THE ASST. COMMISSION OF INCOME TAX, (TDS), CIRCLE- 16(2), BANGALORE
March 16, 2012
KIRLOSKAR OIL ENGINES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 8, PUNE
June 27, 2012
KNOAH SOLUTIONS PVT. LTD. Vs. INCOME TAX OFFICER
January 25, 2012
KNORR-BREMSE INDIA (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, FARIDABAD
October 31, 2012
KODIAK NETWORKS (INDIA) PVT LTD Vs. ASSISTANT COMMISSIONER OF
January 27, 2012
KOTAK MAHINDRA CAPITAL CO. LTD., 1ST FLOOR, BAKTHAWAR, 229, NARIMAN POINT, MUMBAI -400021 Vs. THE ASST. COMMISSIONER OF INCOME TAX RANGE 3(2), AAYAKAR BHAVAN, MUMBAI -400020
August 10, 2012
KOTAK MAHINDRA OLD MUTUAL LIFE INSURANCE LTD. Vs. JOINT DIRECTOR OF
February 29, 2012
KOTAK SECURITIES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 3, 2012
KOTAK SECURITIES LIMITED 1ST FLOOR, BAKHTAWAR 229, NARIMAN POINT, MUMBAI 400021 Vs. DY. COMMISSIONER OF INCOME TAX TDS CIRCLE 2 (1), MUMBAI
March 2, 2012
KOYA AND CO. CONSTRUCTION (P.) LTD. Vs. ASSISTANT COMMISSIONER OF
February 16, 2012
KPMG INDIA PRIVATE LIMITED, KPMG HOUSE, KAMALA MILLS COMPOUND, 448, SENAPATI BAPAT MARG, LOWER PAREL, MUMBAI-400 013 Vs. DCIT, CIR 6(2), MUMBAI
June 8, 2012
KRISHI UPAJ MANDI SAMITI, KISHANGARH RENWAL, JAIPUR Vs. THE INCOME TAX OFFICER, WARD 7(2), JAIPUR
May 25, 2012
KRUPANIDHI EDUCATIONAL TRUST Vs. DIRECTOR OF INCOME TAX (EXMP.), CIRCLE-1(1), BANGALORE
September 14, 2012
KULDEEP KUMAR SHARMA, PROP. M/S. K.S. FREIGHT CARRIER, D-386, GALI NO. 9, BHAJANPURA, NEW DELHI Vs. ITO, WARD-34 (3) NEW DELHI
March 30, 2012
KUSHAL K BANGIA Vs. INCOME TAX OFFICER
January 31, 2012
L.J. INTERNATIONAL LIMITED, 60, RUKMANI LAKSHMIPATHY SALAI, EGMORE, CHENNAI 600008 Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, COMPANY CIRCLE II(4), CHENNAI 600034
October 5, 2012
LAND BREEZ CO. OPERATIVE HOUSING SOCIETY LTD. Vs. INCOME TAX OFFICER
September 14, 2012
LASON INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 30, 2012
LATE SHIV SHANKAR MEMORIAL EDUCATION SOCIETY C/O RENAISSANCE SCHOOL, NEAR CHAR YAAR, D.M. ROAD, BULANDSHAHR Vs. COMMISSIONER OF INCOME TAX, INCOME TAX OFFICE, BHAINSALI GROUND, MEERUT
March 16, 2012
LATE SHRI RAJESH KUMAR T. R REP. BY L/H SMT. UMA MAHESWARI, M/S. S.VEERIAH REDDIAR, ALAPPUZHA Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOTTAYAM
July 5, 2012
LENOVO (INDIA) (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 16, 2012
LINKLATERS & PAINES Vs. INCOME TAX OFFICER (INTERNATIONAL TAXATION)
December 19, 2012
LINTAS INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 9, 2012
LIONBRIDGE TECHNOLOGIES (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 25, 2012
LUXOR WRITING INSTRUMENTS (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 29, 2012
M /S EXEVO INDIA PRIVATE LIMITED, G-6 /B-1, MOHAN COOPERATIVE INDUSTRIAL ESTATE, MATHURA ROAD, NEW DELHI - 110 044 Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 10(1), NEW DELHI
July 20, 2012
M. R. BANU Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 10, 2012
M.P. RAJYA OPEN SCHOOL Vs. DEPUTY COMMISSIONER OF INCOME TAX-1(2)
November 8, 2012
M/S ADVANTA INDIA LTD., 405, 4TH FLOOR, A WING, CARLTON, TOWERS, NO.1, AIRPORT ROAD, BANGALORE Vs. THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE-11(4), BANGALORE
June 29, 2012
M/S AGILITY LOGISTICS PRIVATE LIMITED POLARIS, A-501/502/503, B-501/503, 5TH FLOOR, C.S.T. NO. 604/3, OFF MAROL MAROSHI ROAD, MAROL, ANDHERI (E), MUMBAI - 400059 Vs. DEPUTY COMMISSIONER OF INCOME TAX-8(1), MUMBAI
April 13, 2012
M/S BOTHRA INTERNATIONAL, JODHPUR Vs. THE ITO-1(3), JODHPUR
September 21, 2012
M/S CAIRN ENERGY INDIA PVT. LTD., 3RD & 4TH FLOOR, VIPUL PLAZA, SUNCITY, SECTOR-54, GURGAON-122002 HARYANA Vs. THE DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION), CHENNAI-600034
December 20, 2012
M/S CHIRANJIV CHARITABLE TRUST, 115, ANSAL BHAWAN, 16, K.G. MARG, NEW DELHI Vs. ADDL. DIRECTOR OF INCOME TAX (E), RANGE-1, NEW DELHI
April 30, 2012
M/S COSMIC CIRCUITS PRIVATE LIMITED, NO. 303, 1ST FLOOR, A-BLOCK, 60 FEET ROAD, AECS LAYOUT, KUNDALAHALLI, BANGALORE-37 Vs. THE INCOME TAX OFFICER, INTERNATIONAL TAXATION, WARD-1(1), BANGALORE
July 13, 2012
M/S ELECTRONICS CORPORATION OF INDIA LTD., HYDERABAD Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE 2(2), HYDERABAD
September 25, 2012
M/S ERICSSON INDIA PRIVATE LTD. 4TH FLOOR, DHAKHA HOUSE, 18/17, W.E.A. PUSA LANE, KAROL BAGH, NEW DELHI Vs. DY. C.I.T., CIRCLE-10(1), NEW DELHI
May 11, 2012
M/S FIRST ADVANTAGE OFFSHORE SERVICES PVT. LTD., (FORMERLY KNOWN AS ZAP APP INDIA PVT. LTD.,) LEVEL-1, EXPLORER BUILDING INTERNATIONAL PARK, WHITEFIELD, BANGALORE-560 066 Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(3), BANGALORE
March 30, 2012
M/S GE INDIA TECHNOLOGY CENTRE PVT. LTD., 122, EXPORT PROMOTION INDL. PARK, WHITEFIELD ROAD, BANGALORE-66. PA NO. AABCG0559J Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(3), BANGALORE
June 20, 2012
M/S GLOBAL E-BUSINESS OPERATIONS PVT. LTD., THE 1,2 HP TOWERS, GOLF VIEW CAMPUS, WIND TUNNEL ROAD, BANGALORE MURUGESHPALYA,BANGALORE Vs. THE DY.DCIT, INTL. TAXATION CIRCLE-1(1), BANGALORE
July 4, 2012
M/S GOKULDAS VIRJIBHAI & COMPANY 86, MARKET YARD, SANGLI 416416 Vs. ITO WARD 1(2), SANGLI
September 12, 2012
M/S INTELLINET TECHNOLOGIES INDIA PVT. LTD., UNIT NO. 4/3, 4/4, 3RD FLOOR, OXFORD TOWERS, MUNICIPAL NO. 139, AIRPORT ROAD, KODIHALLI, BANGALORE-560017 Vs. THE INCOME TAX OFFICER, WARD-11(2), BANGALORE
March 30, 2012
M/S K. SERA SERA PRODUCTIONS, 18, 4TH FLOOR, MOHID HEIGHTS, ABOVE MASALA MANTRA RESTAURANT, LOKHANDWALA ROAD, ANDHERI (W), MUMBAI 400 052 Vs. COMMISSIONER OF INCOME TAX (CENTRAL) - III, MUMBAI.
September 14, 2012
M/S KARNATAKA FOREST DEVELOPMENT CORPORATION, LTD., VANAVIKAS, 18TH CROSS, MALLESWARM, BANGALORE-560003 Vs. THE COMMISSIONER OF INCOME TAX, CIRCLE-11(5), BANGALORE
March 30, 2012
M/S LALA HARBHAGWAN DASS MEMORIAL DR. PREM HOSPITAL (P) LTD., NEW DELHI. C/O M/S RRA TAXINDIA, D-28, SOUTH EXTENSION, PART I, NEW DELHI Vs. ITO, WARD 39(3), NEW DELHI
April 13, 2012
M/S LIBERTY PLYWOOD P. LTD. 66, THE MALL AMBALA CANTT AABCL 0562 E Vs. A.C.I.T. AMBALA
December 17, 2012
M/S MADRAS MOTOR SPORTS CLUB, C/O& CO., CHARTERED ACCOUNTANTS, 48, TAYLORS ROAD, KILPAUK, CHENNAI-600010 Vs. THE DIRECTOR OF INCOME TAX (EXEMPTIONS), CHENNAI-600034
December 21, 2012
M/S NATIONAL PETROLEUM CONSTRUCTION COMPANY, C/O PRICEWATERHOUSE COOPERS PVT. LTD., BUILDING NO. 10, FLOOR 17, TOWER-C, DLF CYBER CITY, GURGAON - 122002 Vs. ADDL. DIRECTOR OF INCOME TAX (INTL. TAXATION), DEHRADUN, 13-A, SUBHASH ROAD, DEHRADUN
October 5, 2012
M/S NOSEGAY PUBLIC SCHOOL MANAGEMENT COMMITTEE, SRIGANGANAGAR Vs. THE CIT BIKANER
December 19, 2012
M/S PATEL VISHNUBHAI KANTILAL & CO. 5/149, TANKIWALI STREET, GOLWALA, CHAKLA, HARIPURA, SURAT Vs. INCOME TAX OFFICER, CENTRAL WARD-1(1), AHMEDABAD
November 9, 2012
M/S PUNJAB HERITAGE AND TOURISM PROMOTION BOARD PLOT NO. 3, SECTOR 38-A CHANDIGARH Vs. I.T.O. WARD 4(3) CHANDIGARH
August 22, 2012
M/S SUMITOMO MITSUI BANKING CORPORATION, C/O BSR & CO, CAS, KPMG HOUSE, KAMLA MILLS COMPOUND, SENAPATI BAPAT MARG, LOWER PAREL, MUMBAI - 400013 Vs. DY. DIRECTOR OF INCOME TAX, (IT), RG.2(1), MUMBAI
March 30, 2012
M/S SYMANTEC SOFT WARE SOLUTIONS PRIVATE LIMITED, UNIT 430, C-WING, 4TH FLOOR, FORTUNE 2000, BANDRA-KURLA COMPLEX, BANDRA (E), MUMBAI-400051 Vs. ASSISTANT COMMISSIONER OF INCOME TAX 10(1), ROOM NO.455, 4TH FLOOR, AAYAKAR BHAVAN, M K ROAD, MUMBAI-400020
June 27, 2012
M/S TULIP HOTELS PVT. LTD. CHANDRAMUKHI (BASEMENT) BEHIND THE OBEROI, MUMBAI - 400021 Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 36, MUMBAI
March 30, 2012
M/S. ABBEY BUSINESS SERVICES (INDIA) PRIVATE LIMITED, THE RESIDENCY, 7TH FLOOR, 133/1, RESIDENCY ROAD, BANGALORE-560025 Vs. DY. COMMISSIONER OF INCOME TAX, CIRCLE 11(1), BANGALORE
July 18, 2012
M/S. ARROW COATED PRODUCTS LTD., ARROW HOUSE, 5-D, LAXMI INDL. ESTATE, NEW LINK ROAD, ANDHERI (W), MUMBAI-400053 Vs. ASST. COMMR. OF INCOME TAX-8(1), AAYKAR BHAVAN, M.K. ROAD, CHURCHGATE, MUMBAI-400020
March 14, 2012
M/S. ARVIND MURJANI BRANDS PVT. LTD. ARVIND MILLS PREMISES, NARODA ROAD AHMEDABAD 380 025 Vs. THE INCOME TAX OFFICER WARD 5(1) MUMBAI
February 5, 2012
M/S. BSEL INFRASTRUCTURE REALTY LTD. 737, THE BOMBAY OIL SEEDS & OIL EX PREMISES, COMMODITY EX., SECTOR-19, PL2, 3 & 4, VASHI, NAVI MUMBAI, PIN : 400705 Vs. ASSTT. COMMISSIONER OF INCOME TAX-10(3), MUMBAI
April 13, 2012
M/S. CIPLA LTD., MUMBAI CENTRAL MUMBAI - 400008 Vs. MR. RAJIV SUKHIJA. TRADING AS M/S. S.R. PHARMACEUTICALS 316, DAWA BAZAAR, FILM COLONY, JAIPUR, RAJASTHAN
June 25, 2012
M/S. DAVIS LANGDON & SEAH CONSULTING INDIA PVT. LTD., 3RD FLOOR, RAHEJA CHANCERY, NO. 133, BRIGADE ROAD, BANGALORE-560 025 Vs. DY. COMMISSIONER OF INCOME TAX, CIRCLE 11(1), BANGALORE
December 21, 2012
M/S. DISHA FOOD PVT. LTD. HYDERABAD Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(2) HYDERABAD
June 22, 2012
M/S. DP WORLD PVT. LTD. DARABSHAW HOUSE, LEVEL 1, N.M. MARG, BALLARD ESTATE, MUMBAI-400038 Vs. THE DCIT-2(1), AAYAKAR BHAVAN, MUMBAI-400020
October 12, 2012
M/S. EMDEE APPARELS, NO. 7 & 8, SOUTH END ROAD, SESHADRIPURAM, BANGALORE-20 AND M/S. EMDEE ENTERPRISES, NO. 7 & 8, SOUTH END ROAD, SESHADRIPURAM, BANGALORE-20 Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE 6 (1), BANGALORE
September 21, 2012
M/S. HARRISONS MALAYALAM LTD., BRISTOW ROAD, WILLINGDON ISLAND, KOCHI - 682003 Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RANGE-1, ERNAKULAM
June 29, 2012
M/S. INDIA CAPITAL MARKETS P. LTD. Vs. DCIT
December 12, 2012
M/S. INDORAMA SOFTWARE SOLUTION LTD., 302, RESORT VIEW, THAKUR COMPLEX, WESTERN EXP., HIGHWAY, KANDIVILI (E), MUMBAI - 400 101 Vs. ITO-WARD 9(2)-1, MUMBAI
September 7, 2012
M/S. INDUSIND BANK LIMITED 8TH FLOOR, TOWER ONE, ONE INDIABULLS CENTRE 841 SENAPATI BAPAT MARG ELPHINSTONE ROAD (WEST) MUMBAI - 400013 Vs. THE ADDL.COMMISSIONER OF INCOME TAX SPECIAL RANGE - 15 MUMBAI
March 14, 2012
M/S. INFOBAHN TECHNOLOGIES LTD., HYDERABAD Vs. DY. CIT, SPL. RANGE-3, HYDERABAD
August 6, 2012
M/S. INFOSYS BPO LTD., PLOT NOS. 26/3, 26/4 & 26/6, HOSUR ROAD, ELECTRONICS CITY, BANGALORE Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE 11(4), BANGALORE
May 25, 2012
M/S. KINGFISHER AIRLINES LTD., 35/2, CUNNINGHAM ROAD, BANGALORE - 560052 Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX (TDS), CIRCLE 16(2), BANGALORE
May 25, 2012
M/S. KRISHNA KUMAR D. SHAH (HUF), HYDERABAD Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 HYDERABAD
July 12, 2012
M/S. MAERSK GLOBAL SERVICE CENTRES (INDIA) PVT. LTD., (FORMERLY KNOWN AS MAERSK INFOTECH SERVICES (I) PVT. LTD. 4TH FLOOR, & 5TH FLOOR, PRUDENTIAL BLDG., CENTRAL AVENUE ROAD, HIRANANDANI BUSINESS PARK, POWAI, MUMBAI-400076 Vs. THE ACIT, CIR 6(3), AAYAKAR BHAVAN, MUMBAI-400020
February 29, 2012
M/S. MARINE LINKS SHIPPING AGENCIES, 1ST FLOOR, ABCO TRADE CENTRE, KOTTARA CHOWKI, MANGALORE-575 006 Vs. THE ASSISTANT DIRECTOR OF INCOME TAX, INTERNATIONAL TAXATION, MANGALORE
July 12, 2012
M/S. MAYTAS HOUSING P. LIMITED, HYDERABAD Vs. ASSTT. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1 HYDERABAD
April 26, 2012
M/S. MY HOME POWER LTD. HYDERABAD Vs. DY. CIT CENTRAL CIRCLE-7, HYDERABAD
November 2, 2012
M/S. PHARMA SEARCH, B/601, AVALON, HIRANANDANI GARDENS, POWAI, MUMBAI - 400 076 Vs. THE ACIT 15(3), MUMBAI
May 2, 2012
M/S. PIRAMAL HEALTHCARE LTD., PIRAMAL TOWER, GANPATRAO KADAM MARG, LOWER PAREL, MUMBAI-400013 Vs. ASST. COMMR. OF INCOME TAX (TDS)- 2(2), MUMBAI
May 9, 2012
M/S. RAJASTHAN METAL STORE BHAGAT SINGH CHOWK, SURATGARH Vs. THE ITO SURATGARH
January 13, 2012
M/S. RALLIS INDIA LIMITED C/O. KALYANIWALLA & MISTRY ARMY & NAVY BUILDING 3RD FLOOR, 148, MAHATMA GANDHI ROAD, FORT MUMBAI-400001 Vs. THE ADDL. CIT RANGE1(3) AAYAKAR BHAVAN M.K. ROAD MUMBAI-400020
September 14, 2012
M/S. SARRAF EXPORT RIICO INDUSTRIAL AREA SARDARSHAHAR Vs. THE ITO WARD- 2 CHURU
October 12, 2012
M/S. STAR MUSIC, 23A, MANDIRA APARTMENTS, NORTH BOAG ROAD, T.NAGAR, CHENNAI-600 017 Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, MEDIA CIRCLE-II, CHENNAI
March 30, 2012
M/S. SWARNANDHRA IJMII INTEGRATED TOWNSHIP DEVELOPMENT COMPANY PVT. LTD. HYDERABAD Vs. THE DEPUTY CIT CIRCLE-3(3) HYDERABAD
December 31, 2012
M/S. TELECOMMUNICATIONS CONSULTANTS INDIA LTD., TCIL BHAWAN, GREATER KAILASH - I, NEW DELHI - 110 048 Vs. ADDL. CIT, RANGE 16, NEW DELHI
March 29, 2012
M/S. THYSSEN KRUPP INDUSTRIES INDIA PVT. LTD., 154 C MITTAL TOWERS, 15TH FLOOR, 210 NARIMAN POINT, MUMBAI 400021 Vs. ACIT, CENTRAL CIRCLE 3(3) MUMBAI
November 27, 2012
M/S. VAN OORD ACZ MARINE CONTRACTORS BV WATERMANWEG 64, 3067GG ROTTERDAM PO BOX 8574, 3009 AN ROTTERDAM, THE NETHERLANDS Vs. THE ASSISTANT DIRECTOR OF INCOME TAX, INTL. TAXATION-I, CHENNAI
May 11, 2012
M/S. VERIZON COMMUNICATION INDIA P. LTD. A WING, 3RD FLOOR, RADISSON COMMERCIAL PLAZA, N.H. 8 NEW DELHI Vs. DCIT CIRCLE 17(1) NEW DELHI
September 17, 2012
M/S. YOJAKA MARINE PVT. LTD., 3-28/43, II FLOOR, ABCO TRADE CENTRE, NH 17, KOTTARA CHOWKI, MANGALURU-575006 Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE 1(1), MANGALORE
July 25, 2012
M/S.VAIBHAV COTTON PRIVATE LIMITED, INDORE Vs. INCOME TAX OFFICER, 4(4), INDORE
July 2, 2012
MACHINERY AGENCIES (INDIA) Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 17, 2012
MADHU JAYANTI INTERNATIONAL LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 20, 2012
MAHATMA GANDHI CHARITABLE SOCIETY Vs. COMMISSIONER OF INCOME TAX
November 16, 2012
MAJORJIT SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 20, 2012
MAKE THE FUTURE OF COUNTRY EDUCATIONAL SOCIETY Vs. COMMISSIONER OF INCOME TAX
February 17, 2012
MAKEMYTRIP (INDIA) PVT. LTD., 2ND FLOOR, PLAZA CINEMA BUILDING, H-BLOCK, CONNAUGHT PLACE, NEW DELHI Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1), NEW DELHI
March 9, 2012
MANAS SEWA SAMITI, 83, VISHNUPURI, ALIGARH Vs. ADDL. C.I.T., RANGE-1, ALIGARH
October 23, 2012
MANOCKJEE COWASJEE PETIT CHARITIES Vs. DIRECTOR OF INCOME TAX
February 22, 2012
MANOHAR PYARELAL SADANE Vs. INCOME TAX OFFICER, WARD - 3(1), DHULE
July 26, 2012
MARS HOTELS & RESORTS (P.) LTD. Vs. DEPUTY COMMISSIONER OF WEALTH-TAX, CEN. CIR. 36, MUMBAI
May 9, 2012
MASK INVESTMENT LTD., 601-B/A WING, INTERNATIONAL TRADE CENTRE, MAJURA GATE, SURAT Vs. THE A. C. I. T.(OSD), RANGE-1, AAYAKAR BHAVAN, MAJURA GATE, SURAT
June 22, 2012
MASTEK LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
February 29, 2012
MASTEK LIMITED, 804/805, PRESIDENT HOUSE, OPP. C.N. VIDYALAYA, NEAR AMBAWADI CIRCLE, AHMEDABAD 380 006 Vs. THE D. C.I. T., CIRCLE-4, 103, 1ST FLOOR, NAVJEEVAN T RUST BUILDING, AHMEDABAD 380 006
May 11, 2012
MD. JAVED Vs. INCOME TAX OFFICER
June 26, 2012
MEDUSIND SOLUTIONS INDIA PVT. LTD., "THE ARCADE", 6TH FLOOR, THE GREAT OASIS, D-13, STREET 21, MIDC, MAROL, ANDHERI (EAST), MUMBAI - 400093 Vs. THE ASSTT. COMMISSIONER OF INCOME TAX CIRCLE 6(1), AAYAKAR BHAVAN, M.K. ROAD, CHURCHGATE, MUMBAI-20
December 5, 2012
MEGH MALHAR DEVELOPERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 9, 2012
MEHERIA REID & CO. (FORMERLY MEHRIA REID & ASSOCIATES) 9, OLD POST OFFICE STREET KOLKATA 700 001 Vs. INCOME TAX OFFICER WARD 5(4), KOLKATA
December 28, 2012
METTLER TOLEDO INDIA P. LTD. Vs. INCOME TAX OFFICER
September 28, 2012
MINDA INVESTMENTS LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
January 13, 2012
MOHAIR INVESTMENT AND TRADING CO. (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX
February 17, 2012
MOHAMMED IBRAHIM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 25, 2012
MOVING PICTURE COMPANY INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 5(1), NEW DELHI
March 16, 2012
MR. ASHOK C. PRATAP OFFICE NO. 115, FREE PRESS HOUSE FREE PRESS MARG, NARIMAN POINT MUMBAI 400021 Vs. ADDL. COMMISSIONER OF INCOME TAX RANGE-11(2), MUMBAI
July 18, 2012
MR. BHAGWAN T. SHIVLANI A/2, MAY FAIR BLDGS, 26, S.V. RD., OPP. SIDDHARTH HOTEL, BANDRA (W), MUMBAI-400 050 Vs. INCOME TAX OFFICER (IT)-2(2), MUMBAI
March 20, 2012
MR. KISHORE H. GALAIYA, 305-B, KAMLA TERRACE, SUBHAS ROAD, VILE PARLE(EAST), MUMBAI - 400057 Vs. INCOME TAX OFFICER, WARD 8(2)(3), ROOM NO. 216A, AAYAKAR BHAVAN, M.K.ROAD, MUMBAI - 400 020
June 13, 2012
MRS. USHARANI RAGHUNATHAN Vs. COMMISSIONER OF INCOME TAX-VI, CHENNAI
May 10, 2012
MUMBAI CRICKET ASSOCIATION, CRICKET CENTRE, WANKHEDE STADIUM, D ROAD, CHURCHGATE, MUMBAI 400020 Vs. DIRECTOR OF INCOME TAX (EXEMPTION), MUMBAI
August 8, 2012
MUZAFFARNAGAR DEVELOPMENT AUTHORITY Vs. ADDITIONALCOMMISSIONER OF INCOME TAX
January 25, 2012
NASIB SINGH, HILLPATNA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 13, 2012
NATURAL FRAGRANCES Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 16, 2012
NAVLAKHA TRANSLINES Vs. INCOME TAX OFFICER
September 27, 2012
NCR CORPORATION INDIA (P.) LTD. Vs. DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION), BANGALORE
May 22, 2012
NEW SAIBABA NAGAR WELFARE ASSOCIATION, C/O 23, TANAY CHS LTD., NEW SAIBABA NAGAR, KANDIVLI (WEST), MUMBAI 400067 Vs. DIRECTOR OF INCOME TAX (EXEMPTION), MUMBAI
July 31, 2012
NIRMAL SINGH Vs. INCOME TAX OFFICER
February 17, 2012
NITIN M. PANCHAMIYA Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
February 17, 2012
NITYA EDUCATION SOCIETY Vs. JOINT COMMISSIONER OF INCOME TAX
February 29, 2012
ONGC VIDESH LIMITED, 26, KG MARG, 6TH FLOOR, KAILASH BUILDING, NEW DELHI Vs. ITO, INTERNATIONAL TAXATION, TDS, WARD 2 (1), NEW DELHI
November 16, 2012
P. SATYA PRASAD C/O. SRI C. SUBRAHMANYAM VISAKHAPATNAM Vs. ITO WARD-3(2) VISAKHAPATNAM
November 16, 2012
P.N. AMERSEY-HUF Vs. INCOME TAX OFFICER
February 29, 2012
PANKAJ WADHWANI INDORE Vs. COMMISSIONER OF INCOME TAX
January 25, 2012
PARAGON INDUSTRIES Vs. INCOME TAX OFFICER
January 19, 2012
PARAM HANS SWAMI UMA BHARTI MISSION, C/O SHRI LALA RAM (RECEIVER), SWAMI UMA BHARTI SR. SEC. PUBLIC SCHOOL, JHAJJAR ROAD, REWARI Vs. ACIT, CIRCLE REWARI, REWARI
August 31, 2012
PARMINDER SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 22, 2012
PAWAN INDUSTRY Vs. INCOME TAX OFFICER
March 23, 2012
PAWAN KUMAR Vs. INCOME TAX OFFICER, RANGE-IV (4), MALERKOTLA
May 17, 2012
PENTA INSURANCE CORPORATE AGENTS PVT. LTD. Vs. INCOME TAX OFFICER
February 3, 2012
PENTAMEDIA GRAPHICS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
January 17, 2012
PEOPLES HERITAGE HOSPITAL LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(4), AGRA
July 27, 2012
PFIZER LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 25, 2012
PFIZER LTD., PFIZER CENTRE, PAREL CENTRE, S.V. ROAD, JOGESHWARI (WEST), MUMBAI 400012 Vs. INCOME TAX OFFICER (TDS) (OSD) RANGE-2, KG MITTAL AYURVEDIC HOSPITAL BUILDING, CHARNI ROAD, MUMBAI 400002
October 31, 2012
PINSTORM TECHNOLOGIES (P) LTD. Vs. INCOME TAX OFFICER
July 18, 2012
PISCES PORTFOLIO PVT. LTD. Vs. INCOME TAX OFFICER
January 17, 2012
POOMPUHAR SHIPPING CORPN. LTD. Vs. ASSISTANT DIRECTOR OF INCOME TAX, INTERNATIONAL TAXATION
June 29, 2012
PRABHU SPINNING MILLS P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 20, 2012
PRADEEP BANDHU Vs. COMMISSIONER OF INCOME TAX
December 13, 2012
PRANIK SHIPPING & SERVICES LIMITED Vs. ASSISTANT COMMISSIONER OF
January 18, 2012
PRANIK SHIPPING & SERVICES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 25, 2012
PRAVAN AIR PRODUCTS (P) LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
June 15, 2012
PREM ENTERPRISES Vs. INCOME TAX OFFICER - 22(2)-2, VASHI
July 25, 2012
QUADANT EPP SURLON UTTRANCHAL (P) LTD. Vs. INCOME TAX OFFICER
February 8, 2012
QUALCOMM INCORPORATED Vs. ASSISTANT DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
September 28, 2012
R. NATARAJAN Vs. ASSTT. CIT
January 23, 2012
R. NATARAJAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 17, 2012
R. VIDHYADHARAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 21, 2012
R.K. MEHTA Vs. INCOME TAX OFFICER
September 5, 2012
R.M. MOHITE TEXTILES LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
February 28, 2012
R.R. KABEL LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
January 11, 2012
RAGHU RAM GRIH (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 6, 2012
RAJASTHAN CRICKET ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
July 13, 2012
RAJESHWATI Vs. INCOME TAX OFFICER
January 20, 2012
RAJINDER MOHAN LAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 4, 2012
RAJMAL LAKHICHAND Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 25, 2012
RAKESH SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(2), BANGALORE
August 24, 2012
RAM NARAIN BANSAL Vs. INCOME TAX OFFICER
January 31, 2012
RAMA YADAV, C/O M/S RRA TAXINDIA, D-28, SOUTH EXTENSION PART I, NEW DELHI Vs. ACIT (OSD), RANGE-I, DEHRADUN
June 15, 2012
RAMAKRISHNA VEDANTA MATH 19A AND B, RAJA RAJAKRISHNA STREET KOLKATA 700006 Vs. INCOME TAX OFFICER WARD 59(1), KOLKATA
July 31, 2012
RAMANUJAM SPIRITUAL PUBLIC CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX-I, AMRITSAR
June 8, 2012
RAMESH CHANDER KAPOOR & SONS (HUF) Vs. INCOME TAX OFFICER
January 10, 2012
RAMESH D HARIANI Vs. WEALTH TAX OFFICER, WARD 6(3)(1)
May 11, 2012
RAMESH GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 5, 2012
RAMESH KUMAR GOEL Vs. INCOME-TAX OFFICER
February 2, 2012
RAMSUKH PROPERTIES Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2, PUNE
July 25, 2012
RARE GARMENTS (P.) LTD. Vs. INCOME TAX OFFICER, WARD 15(3), NEW DELHI
June 22, 2012
RASIKLAL M. PARIKH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 31, 2012
RATAN J BATLIBOI, RAJ MAHAL, 33 ALTAMOUNT RD, KEMPS CORNER, MUMBAI-400026 Vs. ACIT 16(1) MUMBAI
June 22, 2012
RBS EQUITIES (INDIA) LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
September 14, 2012
RELAXO FOOTWEARS LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
January 6, 2012
RELIANCE INDUSTRIES LTD. Vs. ADD. CIT
May 28, 2012
ROHTAK CO-OP. MILK PRODUCER UNION LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 23, 2012
ROLLON CONTAINERS Vs. INCOME TAX OFFICER
February 17, 2012
ROY MITRA ENTERPRISE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 24, 2012
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. ASSISTANT COMMISSIONER/DEPUTY COMMISSIONER OF INCOME TAX
May 9, 2012
S.P. JAISWAL ESTATES (P) LTD. Vs. COMMISSIONER OF INCOME TAX
June 19, 2012
SAGAR SARHADI Vs. INCOME TAX OFFICER
January 20, 2012
SANCHEZ CAPITAL SERVICES P. LTD. Vs. INCOME TAX OFFICER
August 22, 2012
SANJEEV R. ARORA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 25, 2012
SARDAR SAROVAR NARMADA NIGAM LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, GANDHINAGAR CIRCLE, GANDHINAGAR
September 7, 2012
SCHRADER DUNCAN LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
January 13, 2012
SERA FOUNDATION Vs. INCOME TAX OFFICER
October 12, 2012
SERUM INSTITUTE OF INDIA LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
January 18, 2012
SH. VINOD KUMAR JAIN, P/O M/S. V.K. METAL WORKS, PHASE-II, SIDCO INDL. COMPLEX, BARI BRAHMANA, JAMMU Vs. INCOME TAX OFFICER, WARD-1 (3), JAMMU
October 26, 2012
SHAKUNTALA SOMANI Vs. INCOME TAX OFFICER
February 21, 2012
SHANTIKUMAR D. MAJITHIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 19, 2012
SHARDA PAREEK Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 2, 2012
SHARMA KAJARIA & CO. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 17, 2012
SHAVO NORGREN (P) LTD, 74 MITTAL CHAMBERS, NARIMAN POINT, MUMBAI 400021 Vs. DCIT, CIRCLE 3(3) ROOM NO. 602A AAYAKAR BHAVAN, 6TH FLOOR, MUMBAI 400020
December 14, 2012
SHIVA CARGO MOVERS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 15, 2012
SHREEJI TRADERS Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 13, 2012
SHRI AMIT JAIN, S/O SHRI NARENDER KUMAR JAIN, SIROHI Vs. THE DCIT, CIRCLE-2, JODHPUR
September 17, 2012
SHRI ASPI GINWALA, SHREE RAM ENGG. & MFG. INDUSTRIES, OPP. NARSINH ESTATE, PRATAPNAGAR, BARODA-390004 Vs. THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE-5, BARODA
March 30, 2012
SHRI C. RAMAIAH REDDY, RAMAIAH REDDY COLONY, SECTOR-D, BASAVANAGAR, MARATHAHALLI, BANGALORE - 560037 Vs. DY. COMMISSIONER OF INCOME TAX, CIRCLE 7(1), BANGALORE
May 25, 2012
SHRI G.BABU C/O. SHRI K. LEELA KRISHNAN, 995/B-5, GNANALAKSHMI BUILDING, METTUPALAYAM ROAD,R.S. PURAM, COIMBATORE-641 002 Vs. THE INCOME TAX OFFICER, WARD-III(2), COIMBATORE
August 24, 2012
SHRI GENDMAL KOTHARI, PROP. M/S. RISHABH AUTO FINANCE, RISHABDEO, TEHSIL KHERWAD, UDAIPUR Vs. D.C.I.T., CENTRAL CIRCLE-1, UDAIPUR
July 6, 2012
SHRI GIRRAJ EDUCATIONAL AND WELFARE SOCIETY, HATHI DARWAZA, GOVERDHAN, MATHURA Vs. INCOME TAX OFFICER 3(4), MATHURA
September 28, 2012
SHRI GURINDER SINGH BAWA 22, SAHIB GURU ANGAD NIWAS, VITTHAL NAGAR CO-OP. SOC., N.S. ROAD NO. 11, JVPD SCHEME, JUHU, VILE PARLE (E), MUMBAI-400049 Vs. DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 29, AAYAKAR BHAVAN, DR. M.K. ROAD, MUMBAI
November 16, 2012
SHRI J.V. KRISHNA RAO, HYDERABAD Vs. DY. COMMISSIONER OF INCOME TAX CIRCLE 3(3), HYDERABAD
June 15, 2012
SHRI JAI KARAN SHARMA PROP. M/S CHETAK TRANSPORT OF INDIA 32, TRANSPORT CENTRE PUNJABI BAGH NEW DELHI 110 035 Vs. DCIT, CIRCLE 25(1) NEW DELHI
July 20, 2012
SHRI KAMEN JASWANTLAL SHAH, PROP.SHAH TRAVELS, D-3 KUNJ RESIDENCE CUM PLAZA, PALACE ROAD BARODA Vs. INCOME TAX OFFICER WARD 5(3), AAYAKAR BHAVAN RACE COURSE CIRCLE BARODA
February 10, 2012
SHRI MAHESH NEMICHANDRA GANESHWADE, 12 KOTHRUD INDUSTRIAL ESTATE, PUNE 411 038 Vs. INCOME TAX OFFICER, WD 3(4), PUNE
March 29, 2012
SHRI N. RAM KUMAR, HYDERABAD Vs. A CITY, CIR-6(1), HYDERABAD
August 10, 2012
SHRI PRAKASH CHAND JAIN, 305, JAIPUR TOWER, 3RD FLOOR, M.I. ROAD, JAIPUR Vs. THE DCIT, CENTRAL CIRCLE-III, JAIPUR
October 18, 2012
SHRI PRAKASH RAMJI GAVALI B-48, GURUDEV APARTMENTS CHEMBUR NAKA, CHEMBUR MUMBAI - 400071 Vs. THE INCOME TAX OFFICER WARD 3(1) THANE
May 30, 2012
SHRI RAMESH ABAJI WALAVALKAR, A-703, SHREEJI VILLE, OPP. NITIN COMPOUND, PANCHPAKHADI, THANE(W)-400602 Vs. ADDL. COMMR. OF INCOME TAX, RANGE-3, VARDAAN, MIDC, PANCHPAKHADI THANE(W)-400602
June 22, 2012
SHRI SUDHIR AWASTHI, 34, GANGWAL PARK, JAIPUR Vs. THE ITO, WARD 5 (2), JAIPUR
June 22, 2012
SHRI SURESH NANDA CIRCLE-13, 4, CASURINA AVENUE, WESTEND GREENS, 30-D, RAJOKRI, NEW DELHI Vs. ACIT, CENTRAL NEW DELHI
July 24, 2012
SHRI TUSHAR A SANGHVI HUF, PROP. M/S. PARTH ENTERPRISE, 603, JAY COMPLEX, ANAND MAHAL ROAD, ADAJAN, SURAT Vs. ITO, WAD 3(4), SURAT
February 9, 2012
SHRI VISHNU ANANT MAHAJAN MAHAJAN LANE RAOPURA, VADODARA Vs. ACIT, CIR. 5 BARODA
May 25, 2012
SHRI VISHWANATH SHARMA, VILLAGE LOHAGARH, WARD 6, NAC, ZIRAKPUR Vs. ACIT, CC, PATIALA
December 12, 2012
SICAL LOGISTICS LTD. Vs. ASSISTANT DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
April 3, 2012
SIEMENS INFORMATION SYSTEMS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 18, 2012
SIL EMPLOYEES WELFARE TRUST Vs. JOINT COMMISSIONER OF INCOME TAX, 15(3), MUMBAI
August 8, 2012
SINGHAL CREDIT MANAGEMNT LTD, SINGHAL SECURITIES (P) LTD & SNR RUBBERS (P) LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 31, 2012
SITEL INDIA (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX - 8(3) MUMBAI
December 5, 2012
SIVA INDUSTRIES & HOLDINGS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CO. CIRCLE VI(4), CHENNAI
April 30, 2012
SKIL INFRASTRUCTURE LTD, 533/534 VYAPAR BHAVAN, 49 P D MELLO ROAD, CARNAC BUNDER, MUMBAI 400009 Vs. ACIT, CENTRAL CIRCLE-25, AAYAKAR BHAVAN, M.K. ROAD, MUMBAI 400020
August 31, 2012
SMT. ANANDHI AKILAN, C/O. , ADVOCATE, NEW NO. 6/10, SEETHA NAGAR, 1ST STREET, NUNGAMBAKKAM CHENNAI 600034 Vs. INCOME TAX OFFICER, BUSINESS WARD - III(1), CHENNAI - 34
May 25, 2012
SMT. ANURADHA VENKATESAN Vs. INCOME TAX OFFICER
November 20, 2012
SMT. DHARAM SHOBHA RANI HYDERABAD Vs. INCOME TAX OFFICER WARD-13(1) HYDERABAD
July 20, 2012
SMT. P. PRATHIMA REDDY HYDERABAD Vs. INCOME TAX OFFICER WARD-6(4) HYDERABAD
September 14, 2012
SMT. SARITA S. MANTRI, G-1, COURT CHAMBERS, GROUND FLOOR, V. THAKERSEY MARG, 35, NEW MARINE LINES, CHURCH GATE, MUMBAI-400020 Vs. ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-29, MUMBAI
December 12, 2012
SMT. UTTARA GHOSH, C/O. MR. MONI GUPTA, 22B, MANDAVILLE GARDENS, FLAT-8A, KOLKATA-700019 Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-22, KOLKATA
March 30, 2012
SMT. VEENA GOPE SHROFF Vs. INCOME TAX OFFICER
July 4, 2012
SMT. VICTORIA ROBERTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 14, 2012
SPENCER & COMPANY LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 20, 2012
SRI DEVENDRAPPA M. KALAL, OPP. KAMARIPETH POLICE STATION, TORVI HAKKAL ROAD, HUBLI Vs. THE INCOME TAX OFFICER,WARD-2(2), HUBLI
March 30, 2012
SRI RAVINDER SINGH ARORA SECUNDERABAD Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD
July 20, 2012
SRI VENKATESH PAPER AGENCIES (HYD) PVT. LTD. HYDERABAD Vs. DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(2) HYDERABAD
June 22, 2012
STATE BANK OF HYDERABAD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 7, 2012
STATE BANK OF INDORE Vs. INCOME TAX OFFICER
October 29, 2012
STEPHEN PAUL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 18, 2012
SUKHMANI SOCIETY FOR CITIZEN SERVICES Vs. COMMISSIONER OF INCOME TAX, BATHINDA
September 26, 2012
SUM TOTAL SYSTEMS INDIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 31, 2012
SUMEET TANEJA V. ADDL. C.I.T. H NO. 3203, TAX RANGE - IV DEFENCE SCIENTIST (TBRL) CHANDIGARH SOCIETY, SECTOR 51-D CHANDIGARH Vs. ITA NO. 1102/CHD/2009 ASSESSMENT YEAR 2006-07
June 8, 2012
SUMER BUILDERS (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 13, 2012
SUMITOMO MITSUI BANKING CORPORATION Vs. DEPUTY DIRECTOR OF INCOME TAX (IT)
June 29, 2012
SUN MINERALS Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
October 19, 2012
SUNIDHI CONSULTANCY SERVICES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 11, 2012
SUNIL B. HANDA Vs. DEPUTY COMMISSIONER OF WEALTH TAX
June 29, 2012
SUNIL BHANDARI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 30, 2012
SUNIL CHANDAK Vs. INCOME TAX OFFICER, WARD 1(4), JODHPUR
April 12, 2012
SUNIL KUMAR Vs. WEALTH TAX OFFICER
February 29, 2012
SUNIL KUMAR SINGHANIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 28, 2012
SUPERFIL PRODUCTS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 12, 2012
SUPERINTENDENT (DDO) Vs. INCOME TAX OFFICER (TDS)
July 27, 2012
SUPERIOR FILMS PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
February 10, 2012
SURENDRA OVERSEAS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 17, 2012
SURESH A. SHROFF & CO. Vs. JOINT COMMISSIONER OF INCOME TAX 11 (3)
September 7, 2012
SWARGIYA JAGANNATH JATTEWAR SHIKSHAN SANSTHA, 469, TIRANGA SQUARE, SAKKARDARA, NAGPUR-440009 Vs. COMMISSIONER OF INCOME TAX-III, AAYAKAR BHAVAN, CIVIL LINES, NAGPUR-01
December 31, 2012
SYED ASLAM HASHMI Vs. INCOME TAX OFFICER (INTERNATIONAL TAXATION)
September 28, 2012
T.T. KURUVILLA Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 20, 2012
TAJ SATS AIR CATERING LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 20, 2012
TATA AUTOCOMP SYSTEMS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(3)
April 30, 2012
TATA TELESERVICES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 27, 2012
TATRA VECTRA MOTORS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 31, 2012
TELCORDIA TECHNOLOGIES INDIA (P.) LTD. Vs. ASSTT. CIT
May 11, 2012
TEXTRONIX INDIA (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 31, 2012
THE ACIT, CIR. 1, SURAT / THE DCIT 5(1), MUMBAI Vs. M/S. ESSAR STEEL LTD., ESSAR HOUSE, 11, KK MARG, MAHALAXMI, MUMBAI - 34
April 4, 2012
THE ACIT, CIRCLE 15(2), HYDERABAD Vs. M/S USHODAYA ENTERPRISES PVT. LTD., HYDERABAD
March 22, 2012
THE ADIT (INTL.TAXN.) AHMEDABAD Vs. M/S. DALMA ENERGY LLC 301-302, ANAND COMPLEX 2, ANAND NAGAR SOCIETY JETALPUR ROAD, BARODA
April 23, 2012
THE ASSISTANT COMMISSIONER OF INCOME TAX (TDS), KOZHIKODE Vs. AL HIND TOURS & TRAVELS PVT. LTD., MARCUS COMPLEX, MAVOOR ROAD, CALICUT
December 14, 2012
THE DCIT CIRCLE-2, JAIPUR Vs. M/S. GOENKA DIAMOND & JEWELLERS LTD. 40, PANCHRATANA, MSB KA RASTA JAIPUR
January 31, 2012
THE DCIT, CENTRAL CIRCLE-2, JAIPUR Vs. M/S. COUNTRYWIDE BUILDESTATE PVT. LTD., B-304, JANTA COLONY, JAIPUR
June 29, 2012
THE DDIT (IT)2(1), R. NO. 120, 1ST FLOOR, SCINDIA HOUSE, BELLARD ESTATE, N.M.ROAD, MUMBAI - 038 Vs. M/S. SOLID WORKS CORPORATION, C/O. PRICEWATERHOUSE COOPERS (P) LTD., 252, VEER SAWARKAR MARG, SHIVAJI PARK, DADAR, MUMBAI - 400028
February 8, 2012
THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 8(2) MUMBAI Vs. M/S. SUMMIT SECURITIES LIMITED (FORMERLY KNOWN AS KEC INFRASTRUCTURE LIMITED), TRANSASIA HOUSE, 3RD FLOOR CHANDIVALI STUDIO ROAD, ANDHERI (EAST) MUMBAI - 400072
July 3, 2012
THE DY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) 2-1 MUMBAI Vs. M/S REUTERS TELEVISION LTD. C/O S.R. BATLIBOI & CO. 18TH FLOOR, EXPRESS TOWERS NARIMAN POINT MUMBAI 21
October 30, 2012
THE DY. COMMISSIONER OF INCOME TAX SPECIAL RANGE 27 MUMBAI Vs. M/S. BANQUE INDOSUEZ (KNOWN AS CREDIT AGRICOLE INDOSUEZ) RAMON HOUSE 169 BACKBAY RECLAMATION MUMBAI - 400020
September 21, 2012
THE DY. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)-21 MUMBAI Vs. M/S. SOCIETE INTERNATIONAL DE TELECOMMUNICATION C/O. EXPRESS TOWER, 24TH FLOOR NARIMAN POINT, MUMBAI-400021
September 26, 2012
THE HINDUSTAN PETROLEUM CORPN LTD 17 JAMSHEDJI TATA ROAD MUMBAI Vs. THE DY COMMR OF INCOME TAX SPECIAL RANGE 13 MUMBAI 20
July 31, 2012
THE INCOME TAX OFFICER WARD 10(3)(4), MUMBAI Vs. M/S. STRIDES ARCOLAB LIMITED 201 DEVAVRATA, SECTOR 17, VASHI, NEW MUMBAI - 400 703
August 3, 2012
THE INCOME TAX OFFICER, BANGALORE Vs. RINNY EAPEN
November 30, 2012
THE INCOME TAX OFFICER, WD. 21(1)(1), ROOM NO. 603, 6TH FLR., PRATYAKSHAKAR BHAVAN, BANDRA KURLA COMPLEX, BANDRA, MUMBAI - 51 Vs. MRS. CHETANA H. TRIVEDI, LAHAR A, 34/35, HATKESH SOCIETY, N.S. ROAD NO. 5, JVPD SCHEME, VILE PARLE (W), MUMBAI - 56
April 11, 2012
THE INSTITUTE OF CHARTERED SHIPBROKERS, MADRAS BRANCH NO. 6, II FLOOR, INDIAN CHAMBER BLDG., ESPLANADE, CHENNAI-600018 Vs. THE DIRECTOR OF INCOME TAX, (EXEMPTIONS), CHENNAI
July 30, 2012
THE ITO (TDS), UDAIPUR Vs. M/S SAMTEL GLASS LTD., KOTA
July 27, 2012
THE JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 32 MUMBAI Vs. M/S. AMERICAN EXPRESS BANK LIMITED MAKER CHAMBER - IV NARIMAN POINT MUMBAI - 400021
August 8, 2012
THE PRUDENTIAL ASSURANCE CO. LIMITED C/O. PRICEWATERHOUSE COOPERS (P) LTD. PWC HOUSE, PLOT NO. 18/A GURU NANAK ROAD (STATION ROAD) BANDRA (WEST), MUMBAI - 400050 Vs. THE ASSTT. DIRECTOR OF INCOME TAX RANGE 4(2) MUMBAI
March 26, 2012
THOMAS MUTHOOT Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 12, 2012
TIMES GLOBAL BROADCASTING CO. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 13, 2012
TIMKEN ENGINEERING & RESEARCH INDIA (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 24, 2012
TRANS ASIAN SHIPPING SERVICES (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 20, 2012
TRANSWITCH INDIA (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 30, 2012
TRIMURTI ENGINEERING WORKS, A-10, INDUSTRIAL ESTATE, MEERUT ROAD, MUZAFFARNAGAR Vs. INCOME TAX OFFICER, WARD 2(1), MUZAFFARNAGAR
April 4, 2012
UDIT NARAIN AGARWAL Vs. DY. CWT
April 27, 2012
UNDERWATER SERVICES CO. Vs. INCOME TAX OFFICER, WARD 12(3)(4), MUMBAI
July 6, 2012
UNISON HOTELS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 23, 2012
UNIVERSAL PRECISION SCREWS Vs. ADDITIONAL COMMISSIONER OF INCOME-
January 10, 2012
UPS SCS (ASIA) LIMITED Vs. ADDITIONAL DIRECTOR OF INCOME TAX
February 22, 2012
URUDAVAN INVESTMENT & TRADING (P.) LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE 2(3)
December 5, 2012
USV LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-32, MUMBAI
July 4, 2012
V. KUMUDA Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 6, 2012
V.A. THARABAI Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 12, 2012
VAISHALI BUILDERS & COLONIZERS Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
July 25, 2012
VENUS RECORDS & TAPES (P) LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
October 19, 2012
VESUVIUS INDIA LIMITED, P-104, TARATOLLA ROAD, KOLKATA-700 088 Vs. COMMISSIONER OF INCOME TAX, KOLKATA-IV, KOLKATA-700 069
March 30, 2012
VIKRAM PLASTICS Vs. ITO
January 25, 2012
VIKRAM PLASTICS Vs. INCOME TAX OFFICER
February 17, 2012
VINAY MISHRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 12, 2012
VINAYAK LOCAL AREA BANK LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 11, 2012
VINOD V. CHHAPIA Vs. INCOME TAX OFFICER
November 21, 2012
VIPIN ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 20, 2012
VISUAL GRAPHICS COMPUTING SERVICES (INDIA) P. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 17, 2012
VITP (P) LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
June 28, 2012
VIVEK PRAKASH Vs. INCOME TAX OFFICER
January 20, 2012
VODAFONE ESSAR LTD. Vs. COMMISSIONER OF INCOME TAX
September 18, 2012
VYLINE GLASS WORKS LTD. Vs. ASSISTANT COMMISSIONER OF WEALTH - TAX, COMPANY CIRCLE - III(4), CHENNAI
March 13, 2012
WHITELINE CHEMICALS Vs. INCOME TAX OFFICER
February 3, 2012
WNS GLOBAL SERVICES (UK) LTD. Vs. ASSISTANT DIRECTOR OF INCOME TAX (INTERNATIONAL
February 29, 2012
WNS NORTH AMERICA INC. Vs. ASSISTANT DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
December 14, 2012
WOODLAND ASSOCIATES (P.) LTD. Vs. INCOME TAX OFFICER, WARD-5(3)(4)
November 21, 2012
YOGESH SUNDERLAL SHAH, F/107, SHREEPAL INDUSTRIAL ESTATE, NEW OSHIVARA BRIDGE, S.V. ROAD, JOGESHWARI (W), MUMBAI - 400102 Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX 24(1), C/13, PRATYAKSHAKAR BHAVAN, BKC, BANDRA (EAST), MUMBAI - 400051
September 21, 2012
ZEST AROMAS PVT. LTD Vs. COMMISSIONER OF INCOME TAX, AAYAKAR BHAVAN
January 6, 2012