Case Index

Title
Date
A C OBEROI Vs. STATE OF UTTARAKHAND THROUGH CENTRAL BUREAU OF INVESTIGATION
January 6, 2012
AANAND AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
March 23, 2012
AAS MOHAMMAD Vs. STATE OF UTTARAKHAND
April 4, 2012
ABDUL GAFFAR ANSARI Vs. STATE OF UTTARAKHAND
September 10, 2012
ABDUL LATEEF Vs. STATE OF UTTARAKHAND
October 19, 2012
ABDUL REHMAN Vs. STATE OF UTTARANCHAL
April 4, 2012
ABDUL REHMAN S/O HAZI ABDUL HAMEED R/O MOHALLA BHAWANI Vs. STATE OF UTTARANCHAL (UTTARAKHAND)
September 18, 2012
ABDUL SALAM KHAN Vs. STATE OF UTTARAKHAND
December 17, 2012
ABHI RAM Vs. MAHENDRA SINGH
August 1, 2012
ABHYA SWAROOP SAXENA Vs. BALDEV LAL GOYAL S/O SRI MOTIRAM GOYAL
September 18, 2012
ABID @ GUDDU Vs. STATE OF UTTARAKHAND AND ANOTHER
September 19, 2012
ABRAR AHMAD Vs. INAYAT HUSAIN, S/O LATE VILAYAT HUSAIN AND ORS
December 14, 2012
ACHARYA BAL KRISHNA Vs. C B I THROUGH SUPERINTENDENT
July 18, 2012
ACHIN SHARMA Vs. STATE OF UTTARANCHAL
October 29, 2012
ADITYA PRATAP SINGH Vs. STATE OF U.P.
September 12, 2012
AFZAL Vs. STATE OF UTTARANCHAL
January 9, 2012
AFZAL AHMAD (SINCE DEAD) AND ANOTHER Vs. 1ST ADDL DISTRICT JUDGE AND OTHERS
March 28, 2012
AHMAD HUSSEIN TWO Vs. STATE OF UTTARAKHAND
September 20, 2012
AHMED ALI Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
September 6, 2012
AJAY AGGARWAL; URMILA AGGARWAL Vs. SHILPA AGGARWAL; GAURI (MINOR)
September 10, 2012
AJAY KAUSHIK Vs. 4TH ADDITIONAL DISTRICT
October 1, 2012
AJAY KUMAR Vs. STATE OF UTTARAKHAND
August 17, 2012
AJAY PAL & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
May 18, 2012
AKHTAR ALI & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
May 19, 2012
ALERT WOMEN RIGHTS PROTECTION SOCIETY Vs. STATE OF UTTARAKHAND
July 25, 2012
ALL SAINT'S COLLEGE SOCIETY Vs. STATE OF UTTARAKHAND
August 13, 2012
ALLAUDDIN S/O SRI AJIMUDDIN Vs. STATE OF UTTARAKHAND AND OTHERS
March 20, 2012
ALOK VERMA Vs. STATE OF UTTARAKHAND AND ANOTHER
April 16, 2012
ALPHA INDUSTRIES Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 1, 2012
AMALENDU ROY Vs. STATE OF UTTARANCHAL & ANOTHER
March 6, 2012
AMAN S/O ISLAM R/O VILLAGE MOHDPUR P.S. ROORKEE, DISTRICT HARIDWAR Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME, SECRETARIAT, DEHRADUN
May 19, 2012
AMAR RAM @ DAMAR RAM S/O LACHI RAM Vs. STATE OF UTTAR PRADESH (NOW STATE OF UTTARAKHAND)
October 16, 2012
AMARJEET BHARATI Vs. SHAKUNTALA DEVI AND OTHERS
January 9, 2012
AMARMANI TRIPATHI Vs. STATE
July 16, 2012
AMARPAL SINGH Vs. DARSHAN PAL SINGH
October 19, 2012
AMICHANDRA Vs. STATE OF UTTARANCHAL
March 22, 2012
AMIT KUMAR S/O KRISHNA SWAROOP Vs. STATE OF UTTARAKHAND
May 16, 2012
AMIT RATHI S/O DAVINDRA RATHI, R/O VILLAGE BHOGPUR, P.S. KOTWALI, LAKSAR, DISTRICT HARIDWAR Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY OF HOME, DEHRADUN,
March 22, 2012
AMIT SHARMA S/O. SHRI MOHAN LAL SHARMA R/O. 34 ADARSH GRAM, RISHIKESH DISTRICT DEHRADUN Vs. THE CHIEF JUDICIAL MAGISTRATE, CHAMOLI AT GOPESHWAR AND ORS.
March 20, 2012
AMIT THAPAR Vs. STATE OF UTTARAKHAND
April 25, 2012
AMJAD ALI Vs. STATE OF UTTARAKHAND AND ANOTHER
September 10, 2012
AMJAD ALI. Vs. FAMILY JUDGE, FAMILY COURT, AND ANOTHER.
April 19, 2012
AMRISH KUMAR Vs. STATE OF UTTARAKHAND
March 15, 2012
AMRITA SINGH Vs. STATE OF UTTARAKHAND
October 17, 2012
AMWAY INDIA ENTERPRISES (P) LIMITED Vs. STATE
June 7, 2012
ANAND Vs. STATE OF UTTARANCHAL
July 23, 2012
ANAND Vs. STATE OF UTTARANCHAL
October 1, 2012
ANAND BALLABH PAPNEI AND ORS Vs. ZILA PANCHAYAT NAINITAL AND ANOTHER
November 5, 2012
ANAND BHANDARI Vs. STATE OF UTTARAKHAND
August 23, 2012
ANAND LAL S/O SANTOO LAL Vs. STATE OF U P (NOW STATE OF UTTARAKHAND)
October 5, 2012
ANAND SINGH Vs. STATE OF UTTARAKHAND
December 28, 2012
ANAND SINGH Vs. STATE OF UTTARANCHAL
February 28, 2012
ANAND SINGH SON OF MOHAN SINGH AND ORS Vs. STATE OF UTTARAKHAND AND ORS
July 3, 2012
ANANDMAYEE SANGH A REGISTERED SOCIETY Vs. NEELAM JOSHI
September 18, 2012
ANIL Vs. STATE OF UTTARAKHAND
July 27, 2012
ANIL @ NEELU Vs. STATE OF UTTARANCHAL
September 12, 2012
ANIL CHANDRA PANDEY & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
May 8, 2012
ANIL JOSHI Vs. STATE OF UTTARAKHAND
April 2, 2012
ANIL KUMAR Vs. STATE OF U P
February 22, 2012
ANIL KUMAR PANT Vs. REGISTRAR COOPERATIVE SOCIETIES UTTARAKHAND
July 9, 2012
ANIL KUMAR S/O DAYA RAM Vs. STATE OF UTTARAKHAND AND ORS
March 15, 2012
ANIL KUMAR S/O LATE SRI SUBE SINGH Vs. STATE OF UTTARAKHAND THROUGH DISTRICT MAGISTRATE, DEHRADUN AND TWO OTHERS
March 19, 2012
ANIL KUMAR SAXENA Vs. DISTRICT MAGISTRATE NAINITAL
August 9, 2012
ANIL KUMAR SAXENA S/O BISHAN SWARUP SAXENA AND ORS Vs. STATE OF UTTARAKHAND AND ORS
May 9, 2012
ANIL NAUTIYAL Vs. BRIJENDRA SINGH JAGWAN
May 3, 2012
ANIL SARAN AGARWAL AND OTHERS Vs. II ADDITIONAL DISTRICT JUDGE NAINITAL AND OTHERS
December 28, 2012
ANIL SINGH Vs. STATE OF UTTARANCHAL
January 9, 2012
ANIRUDH SHARMA Vs. HNB GARHWAL UNIVERSITY
July 26, 2012
ANIS AHMAD Vs. DEPUTY DIRECTOR CONSOLIDATION
December 31, 2012
ANIS AND ANOTHER Vs. STATE OF UTTARAKHAND THROUGH S.S.P., UDHAM SINGH NAGAR AND OTHERS
May 22, 2012
ANISH Vs. STATE OF UTTARAKHAND
June 20, 2012
ANITA NAINWAL Vs. DISTRICT JUDGE, PAURI GARHWAL
June 27, 2012
ANITA SINGH Vs. VINOD KUMAR SRIVASTAVA
July 20, 2012
ANJALI NOLIYAL Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
May 17, 2012
ANKIT S/O ISHAM SINGH R/O VILLAGE KHEDA JUTT P.S. MANGLORE, DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND
April 24, 2012
ANOOP SHARMA Vs. STATE OF UTTARAKHAND
April 13, 2012
ANOOP SINGH & ANR. Vs. STATE & ORS.
October 1, 2012
ANSHUL JAIN S/O SURESH CHAND JAIN Vs. STATE OF UTTARAKHAND
July 24, 2012
ANUJ KUMAR SHARMA Vs. STATE OF UTTARAKHAND
February 13, 2012
ANUJ KUMAR SHARMA S/O BALRAM AND ORS Vs. SURENDER TIWARI S/O RAMLAKHAN TIWARI AND ORS
May 15, 2012
ANUPAM GUPTA, S/O VIJAY PAL GUPTA Vs. STATE OF UTTARAKHAND AND ORS
August 6, 2012
ANWAR HUSSAIN Vs. STATE OF UTTARAKHAND
September 20, 2012
ANWAR JAMAL KAZMI Vs. STATE OF UTTARAKHAND AND OTHERS
January 5, 2012
ARCHANA Vs. RAJENDRA SINGH PATIYAL
May 4, 2012
ARCHANA GARG Vs. VINEET KUMAR JAIN
November 5, 2012
ARCHANA KUKRETI (SAKLANI) Vs. STATE OF UTTARAKHAND AND OTHERS
April 3, 2012
ARCHANA SAXENA Vs. STATE OF UTTARAKHAND
July 19, 2012
ARJUN SINGH HUKUM SINGH & ANR. Vs. SHAMIM AHMAD & ORS.
August 31, 2012
ARTI Vs. RAMESH & OTHERS
August 9, 2012
ARTI @ KUKKI W/O SHYAM BIHARI AND ORS Vs. STATE OF UTTARAKHAND AND ORS
May 10, 2012
ARUN KUMAR GUPTA Vs. STATE OF UTTARAKHAND & ANOTHER
December 31, 2012
ARUN KUMAR KASHYAP Vs. STATE OF UTTARANCHAL
December 26, 2012
ARUN KUMAR MISHRA Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS
September 17, 2012
ARUN SAINI & OTHERS Vs. STATE OF UTTARANCHAL & OTHERS
March 27, 2012
ARVIND Vs. STATE OF UTTARAKHAND
July 27, 2012
ARVIND MOHAN BADONI & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
February 27, 2012
ARVIND SINGH ARORA Vs. NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT AND ORS.
September 24, 2012
ARVIND UPADHYAY @ ARVIND KUMAR UPADHYAYA AND ORS Vs. STATE OF UTTARAKHAND AND ORS
March 22, 2012
ARVINDER SINGH Vs. STATE OF UTTARAKHAND
April 19, 2012
ARVINDRA PAL SINGH Vs. HIMMAT SINGH
June 4, 2012
ASGAR Vs. STATE OF UTTARANCHAL
April 30, 2012
ASHIK HUSSAIN S/O SADDIK Vs. STATE OF UTTARAKHAND
July 24, 2012
ASHISH SRIVASTAVA AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
September 5, 2012
ASHOK KUMAR Vs. STATE
March 20, 2012
ASHOK KUMAR Vs. STATE OF UTTARAKHAND, SMT. MONA SHARMA AND NARENDRA KUMAR
March 27, 2012
ASHOK KUMAR S/O GANGA RAM Vs. STATE OF UTTARAKHAND
May 1, 2012
ASHOK KUMAR; PRADEEP KUMAR; MAYAWATI Vs. STATE OF UTTARAKHAND; RAJANI PANCHAL
June 7, 2012
ASHOK SHRIKANT GAIROLA Vs. STATE OF UTTARAKHAND
May 1, 2012
ASHWANI SHARMA & ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
September 7, 2012
ASHWANI SHARMA S/O. SHYAM LAL SHARMA, R/O. 9 REST CAMP, P.S. KOTWALI, DISTRICT DEHRADUN Vs. STATE OF UTTARAKHAND
March 22, 2012
ASUTOSH BACHHAR Vs. JARNAIL SINGH
September 21, 2012
ATIQUR REHMAN & OTHERS Vs. BEENA DUGGAL & ANOTHER
June 25, 2012
ATOL SINGH S/O SRI CHANDRA SINGH Vs. STATE OF UTTARAKHAND
June 15, 2012
ATRA AND OTHERS Vs. STATE OF UTTARANCHAL
April 3, 2012
AUTAR SINGH Vs. U P STATE THROUGH COLLECTOR, NAINITAL
September 27, 2012
AUTAR SINGH ALIAS TONY Vs. STATE OF UTTARANCHAL
December 5, 2012
AVDHESH KAUSHAL Vs. STATE OF UTTARAKHAND & ONE ANOTHER
August 4, 2012
AVNISH KUMAR S/O R N TRIVEDI Vs. PREM CHANDRA JAIN S/O CHATAR SAIN JAIN
March 14, 2012
AZIZU REHMAN KHAN Vs. STATE OF UTTARAKHAND AND OTHERS
September 3, 2012
B S TRADING CORPORATION & ANOTHER Vs. KRIBHCO SHYAM FERTILIZER LIMITET
October 17, 2012
B.K. INDUSTRIES Vs. STATE OF UTTARAKHAND
August 29, 2012
B.N. JOSHI AND ANOTHER Vs. UTTARAKHAND SEEDS & TARAI DEVELOPMENT CORPORATION AND OTHERS
April 17, 2012
BABITA Vs. STATE OF UTTARAKHAND
March 26, 2012
BABLI AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
November 8, 2012
BABOO ANSARI Vs. STATE OF U.P.
September 4, 2012
BABU KHAN Vs. STATE OF UTTARAKHAND
February 3, 2012
BABU RAM SAINI Vs. STATE OF UTTARANCHAL
November 8, 2012
BABU RAM SANT Vs. CENTRAL BUREAU OF INVESTIGATION
December 7, 2012
BACHAN SINGH Vs. PUNJAB NATIONAL BANK AND OTHERS
September 28, 2012
BACHAN SINGH THAPA @ PAPPU S/O GUMAN SINGH THAPA Vs. STATE OF UTTARAKHAND
June 19, 2012
BADAL Vs. NEETU
April 19, 2012
BAHADUR RAM ARYA Vs. STATE OF UTTARAKHAND
July 17, 2012
BAHADUR SINGH Vs. STATE OF UTTARAKHAND
April 19, 2012
BAL KRISHAN JOSHI Vs. STATE OF UTTARAKHAND AND OTHERS
April 23, 2012
BALAK SINGH Vs. STATE OF UTTARANCHAL
December 28, 2012
BALBEER SINGH S/O SEWA SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
May 22, 2012
BALBIR SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
July 20, 2012
BALBIR SINGH KUNWAR Vs. STATE OF UTTARAKHAND AND OTHERS
June 28, 2012
BALKARAN ALIAS BALLA Vs. STATE OF UTTARANCHAL
August 16, 2012
BALRAM SINGH Vs. STATE OF UTTARAKHAND
September 25, 2012
BALWANT SINGH Vs. STATE OF UTTARANCHAL
June 26, 2012
BALWANT SINGH Vs. STATE OF UTTARAKHAND
November 20, 2012
BANSAL INDUSTRIES Vs. COMMISSIONER, COMMERCIAL TAX
August 28, 2012
BARU DUTT AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
September 21, 2012
BASUDEO KUSHWAH Vs. STATE OF UTTARAKHAND
June 12, 2012
BEENA DEVI Vs. MADHU RAJ SINGH
June 5, 2012
BHAGAT S/O BALBIR AND ORS Vs. STATE OF U P (NOW STATE OF UTTARAKHAND)
December 4, 2012
BHAGIRATH RAI Vs. STATE OF UTTARAKHAND AND OTHERS
October 1, 2012
BHAGWATI PRASAD DIMRI Vs. UNION OF INDIA AND ANOTHER
February 29, 2012
BHAGWATI PRASAD GAIROLA Vs. STATE OF UTTARAKHAND & ANOTHER
May 25, 2012
BHAJAN SINGH Vs. STATE OF UTTARANCHAL
December 17, 2012
BHAJAN SINGH Vs. STATE OF UTTARAKHAND
August 9, 2012
BHARAT HEAVY ELECTRICALS LTD. Vs. SANJAY PALIWAL
August 7, 2012
BHARAT PETROLEUM CORPORATION LTD Vs. ASHA BAHUGUNA
May 14, 2012
BHARAT SINGH Vs. STATE OF UTTARAKHAND
July 27, 2012
BHARAT SINGH AND ORS Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)
November 1, 2012
BHARTIYA SHIKSHA SAMITI Vs. CHIEF CONTROLLING REVENUE AUTHORITY
April 19, 2012
BHASHKARA NAND Vs. STATE OF UTTARANCHAL AND ANOTHER
March 12, 2012
BHASKAR CHANDRA Vs. UNION OF INDIA
September 18, 2012
BHAWANA SHARMA Vs. STATE OF UTTARAKHAND
December 21, 2012
BHIM SINGH Vs. STATE OF UTTARAKHAND
December 14, 2012
BHIMSEN S/O. RAMGULAM, RESIDENT OF VILALGE BHUWRA NAGAR PANCHAYAT MASWASI, POLICE STATION SWAR, DISTRICT RAMPUR, U.P. Vs. STATE OF UTTARAKHAND
March 22, 2012
BHOPAL S/O SRI SHIBBAN Vs. STATE OF UTTARAKHAND THROUGH COLLECTOR HARIDWAR
June 20, 2012
BHUPAL SINGH S/O SHER SINGH; JIWAN SINGH S/O BHAWAN SINGH; TULA SINGH S/O BHAWAN SINGH; PAN SINGH S/O RATAN SINGH Vs. STATE OF U P (NOW STATE OF UTTARAKHAND)
September 27, 2012
BHUPENDRA SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
December 3, 2012
BHUPENDRA SINGH MAJERA AND OTHERS Vs. RITESH AND OTHERS
February 25, 2012
BHUSHAN KUMAR MINOCHA Vs. STATE AND ANOTHER
September 25, 2012
BHUWAN BAIRAGI Vs. STATE OF U.P.
December 17, 2012
BHUWAN CHANDRA Vs. STATE OF UTTARAKHAND
December 13, 2012
BHUWAN CHANDRA BHATT Vs. STATE OF UTTARAKHAND
May 14, 2012
BHUWAN CHANDRA LOHANI Vs. STATE OF UTTARAKHAND
March 19, 2012
BHUWAN SINGH Vs. STATE OF UTTARAKHAND
June 21, 2012
BIJENDRA SINGH S/O. SRI ILAM CHAND AND BABU RAM S/O. SITARAM BOTH R/O. VILLAGE RAMPUR RAIGHATI, P.S. KOTWALI LAKSAR, DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND
March 21, 2012
BIMAL GUSSAIN Vs. CANARA BANK
December 19, 2012
BIMLA DEVI Vs. ADDITIONAL DISTRICT JUDGE/F T C
September 4, 2012
BIRAM SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
October 10, 2012
BIRENDRA PRASAD NAUTIYAL Vs. STATE OF UTTARAKHAND
June 22, 2012
BIRENDRA SINGH BISHT S/O LATE BACHAN SINGH BISHT, R/O VIJAY GRAM, GRAM SABHA-DHALWALA, POST OFFICE RISHIKESH, TEHRI GARHWAL Vs. STATE OF UTTARAKHAND THROUGH SECRETARY GRAMYA VIKAS, DEHRADUN,
April 3, 2012
BIRENDRA SINGH HEET BIST Vs. ADDITIONAL CHIEF SECRETARY
July 12, 2012
BISHAN SINGH Vs. STATE OF UTTARAKHAND
June 14, 2012
BISHAN SINGH Vs. STATE OF UTTARAKHAND
April 16, 2012
BRIJ BHUSHAN Vs. STATE OF U.P.
February 23, 2012
BRIJ RAJ SWAROOP GUPTA Vs. STATE OF UTTARANCHAL
July 27, 2012
BRIJENDRA KUMAR AND MAHESH KUMAR KHARE Vs. STATE OF UTTARAKHAND AND ANOTHER
March 22, 2012
BRIJESH KUMAR Vs. STATE OF UTTARAKHAND
July 16, 2012
BRIJESH KUMAR @ VIJAI KARKI @ SUNIL Vs. STATE OF U.P.
September 17, 2012
CARGILL INDIA PRIVATE LIMITED Vs. STATE OF UTTARAKHAND AND OTHERS
November 26, 2012
CENTRAL BUREAU OF INVESTIGATION Vs. RAM PRAKASH SHARMA
June 21, 2012
CENTRAL SOIL AND WATER CONSERVATION RESEARCH & TRAINING INSTITUTE, DEHRADUN Vs. STATE OF U P
September 12, 2012
CENTURY PULP AND PAPER Vs. STATE OF UTTARAKHAND
August 7, 2012
CERAGEM WORLD INDIA PRIVATE LIMITED Vs. CERAGEM INDIA PRIVATE LIMITED
May 11, 2012
CHAITRAM SHARMA Vs. UNION OF INDIA
March 20, 2012
CHAMAN CHAUHAN Vs. SHRI DINESH SINGH CHAUHAN
February 25, 2012
CHAMAN LAL KOHLI, ASHA KOHLI Vs. BAL KRISHAN VERMA
November 2, 2012
CHANDAN SINGH BISHT Vs. SAHARBANO
July 30, 2012
CHANDER SHEKHAR SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
December 7, 2012
CHANDESHWAR TIWARI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
September 19, 2012
CHANDOLA HOMOEOPATHIC MEDICAL COLLEGE Vs. UNION OF INDIA
April 2, 2012
CHANDRA BHAN SINGH DHAPOLA Vs. STATE OF UTTARAKHAND
May 3, 2012
CHANDRA KALA SHARMA Vs. STATE OF UTTARAKHAND
August 17, 2012
CHANDRA KATHHA INDUSTRIES PRIVATE LIMITED Vs. STATE OF UTTARAKHAND AND OTHERS
November 1, 2012
CHANDRA MOHAN DABRIYAL Vs. ZILA BHESUCHJ EVAM SEHKARI SANGH LTD
October 3, 2012
CHANDRA SEN S/O LATE CHOKHE LAL Vs. TILAK RAJ SHARMA S/O CHANDRA BHAN SHARMA
May 7, 2012
CHANDRA SHEKHAR BADAULA S/O D N BADAULA Vs. STATE OF UTTARAKHAND
June 8, 2012
CHANDRA SHEKHAR BANGWAL Vs. SHAMBHAVI DEVI
April 2, 2012
CHANDRA SHEKHER BHATT S/O. KRISHNA NAND BHATT, R/O. VILLAGE DOULE, POST GOURIHAT, THANA JHULAGHAT, DISTRICT PITHORAGARH Vs. STATE OF UTTARAKHAND
March 22, 2012
CHARAN BAI SAHU Vs. STATE OF UTTARAKHAND
May 1, 2012
CHARAN KAUR Vs. PARAMJEET SINGH
September 25, 2012
CHARU SINGH Vs. RANVIR SINGH
September 3, 2012
CHATAR SINGH Vs. JUDICIAL MAGISTRATE, RANIKHET, DISTRICT ALMORA
June 21, 2012
CHATAR SINGH Vs. STATE OF UTTARANCHAL
March 15, 2012
CHATUR SINGH GOLE S/O SHRI HARKH BAHADUR GOLE, R/O VILLAGE PAKHURA, VILLAGE DEVELOPMENT SOCIETY, AGRA, DISTRICT MAKWANPUR, NEPAL Vs. STATE OF UTTARAKHAND
April 19, 2012
CHAUDHARY BHARAT SINGH INSTITUTE FOR TEACHERS EDUCATION COURSES Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION (NORTH REGION)
December 6, 2012
CHDNDAN GIRI Vs. STATE
March 19, 2012
CHILDRENS ACADEMY ASSOCIATION Vs. LOK AYUKTA, UTTARANCHAL, DEHRADUN
December 3, 2012
CHIRAG AGGARWAL Vs. BISLARI INTERNATIONAL PVT LTD
February 13, 2012
CHOTE LAL Vs. RAJBALA
July 2, 2012
CHUNNI LAL Vs. RAIGAR DHARAMSHALA TRUST
March 21, 2012
COL P R BAHUGUNA Vs. STATE OF U P AND ANOTHER
October 1, 2012
COMMISSIONER CUSTOMS AND CENTRAL EXCISE Vs. AQUAMALL WATER SOLUTIONS LTD
June 7, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. USHA BRECO LTD
December 28, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. PURUSHOTTAM INDUSTRIES LTD
December 28, 2012
COMMISSIONER OF CUS. & C. EX., MEERUT-II Vs. PACKAGING INDIA (PVT.) LTD.
September 25, 2012
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. BAZPUR CO-OPERATIVE SUGAR FACTORY
December 28, 2012
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. PACKING INDIA P. LTD
November 29, 2012
COMMISSIONER OF INCOME TAX Vs. SHERWOOD DIOCESAN COLLEGE SOCIETY, NAINITAL; ALL SAINTS COLLEGE SOCIETY, NAINITAL
December 17, 2012
COMMISSIONER OF INCOME TAX Vs. RAJENDRA AGGARWAL
April 25, 2012
COMMISSIONER OF INCOME TAX Vs. J. RAY MS. DERMOTT MIDDLE EAST INC.
November 20, 2012
COMMISSIONER OF INCOME TAX Vs. ENRON OIL AND GAS EXPAT SERVICES INC. DEHRADUN
November 26, 2012
COMMISSIONER OF INCOME TAX Vs. HIGHLANDERS EDUCATIONAL ACADEMY
November 27, 2012
COMMISSIONER OF INCOME TAX Vs. VIJAY CHANNA
November 29, 2012
COMMISSIONER OF INCOME TAX Vs. DEHRADUN CLUB LTD
December 3, 2012
COMMISSIONER, COMMERCIAL TAX Vs. SAHOTA PAPERS LTD
March 13, 2012
COMMISSIONER, COMMERCIAL TAX Vs. EASTMAN AGRO MILLS LTD
December 27, 2012
COMMISSIONER, COMMERCIAL TAX Vs. INDIA IRON STORE
December 18, 2012
COMMISSIONER, COMMERCIAL TAX Vs. SUPA BIOTECH PVT. LTD
December 27, 2012
COMMISSIONER, COMMERCIAL TAX Vs. D.S.M. SUGAR (KASHIPUR) LTD
December 27, 2012
COMMITTEE OF MANAGEMENT RAJA MAHENDRA PRATAP PREM VIDHYALAYA INTER COLLEGE Vs. ASHOK KUMAR
August 6, 2012
COMMITTEE OF MANAGEMENT, MAHILA MAHAVIDYALAYA P G COLLEGE, SATI KUND, KANKHAL, DISTRICT HARIDWAR AND ORS Vs. HEMWATI NANDAN BAHUGUNA (GARHWAL) CENTRAL UNIVERSITY, SRINAGAR, GARHWAL AND ORS
May 19, 2012
COMMITTEE OF MANAGEMENT, MAHILA MAHAVIDYALAYA P G COLLEGE, SATI KUND, KANKHAL, DISTRICT HARIDWAR Vs. HEMWATI NANDAN BAHUGUNA (GARHWAL) CENTRAL UNIVERSITY, SRINAGAR GARHWAL THROUGH ITS REGISTRAR
May 18, 2012
CONSTABLE 181 AP ASHOK KUMAR AND 22 OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
April 17, 2012
CONSTABLE NARESH PAL SINGH Vs. STATE OF UTTARANCHAL
December 26, 2012
CONSTABLE NO 901402280 SITA RAM S/O MANNU RAM R/O VILLAGE PATTI KALAN Vs. CENTRAL INDUSTRIAL SECURITY FORCE & OTHERS
July 9, 2012
CYBORG IT SERVICES PVT. LTD Vs. STATE OF UTTARAKHAND
December 26, 2012
D.P. VERMA Vs. LAXMAN BHARTIYA VIDAYALAYA TRUST AND MANAGEMENT SOCIETY
September 11, 2012
DABAL SINGH & ANOTHER Vs. STATE OF UTTARANCHAL
August 17, 2012
DABUR INDIA LTD Vs. P.O.L.T.KASHIPUR
September 3, 2012
DALEEP KUMAR & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
December 31, 2012
DALIP SINGH KHETWAL Vs. STATE OF UTTARAKHAND AND OTHERS
February 17, 2012
DALJEET SINGH PANWAR, BACHAN SINGH PANWAR Vs. STATE OF UTTARAKHAND
June 27, 2012
DALVEER SINGH S/O BEG SINGH NEGI Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)
December 6, 2012
DAMAR BAHADUR THAPA AND ANOTHER Vs. COMMISSIONER, GARHWAL MANDAL, CAMP DEHRADUN AND OTHERS
December 18, 2012
DAN SINGH BISHT Vs. SECRETARY SCHOOL EDUCATION UTTARAKHAND AND OTHERS
October 30, 2012
DARSHAN LAL & TWO OTHERS Vs. STATE OF UTTARANCHAL
February 27, 2012
DARSHAN SINGH Vs. STATE OF UTTARANCHAL
January 2, 2012
DARSHNI DEVI Vs. STATE OF UTTARAKHAND
June 7, 2012
DASHRATH PANT Vs. STATE OF UTTARKHAND
August 13, 2012
DAULAT CHAND Vs. STATE OF UTTARAKHAND
July 25, 2012
DAVENDER KUMAR AND OTHERS Vs. H.N.B. GARHWAL UNIVERSITY AND ANOTHER
September 10, 2012
DAYA SHANKAR JOSHI & OTHERS Vs. THAKURJI MAHARAJ VIRAJMAN MANDIR & OTHERS
December 13, 2012
DEBULI DEVI Vs. STATE OF U.P.
November 5, 2012
DEEP NARAYAN S/O LATE JAGDISH AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
January 19, 2012
DEEP NARAYAN S/O LATE SRI JAGDISH Vs. STATE OF UTTARAKHAND
April 26, 2012
DEEP SINGH Vs. GURU NANAK INTER COLLEGE & OTHERS
November 8, 2012
DEEPAK Vs. STATE OF UTTARAKHAND & OTHERS
September 21, 2012
DEEPAK AGGARWAL Vs. STATE OF UTTARAKHAND AND OTHERS
January 5, 2012
DEEPAK GUPTA S/O LATE JAI PRAKASH GUPTA Vs. URMILA AGARWAL W/O ARUN AGARWAL AND OTHERS
September 18, 2012
DEEPAK KALRA Vs. STATE OF UTTARAKHAND
May 3, 2012
DEEPAK KUMAR SAINI Vs. STATE OF UTTARAKHAND
May 16, 2012
DEEPAK NEGI Vs. STATE OF UTTARAKHAND
March 14, 2012
DEEPAK SINGH POKHARIYA Vs. STATE OF UTTARAKHAND & ANOTHER
October 17, 2012
DEEWAN KATARIA Vs. DINESH CHANDRA AGARWAL
September 11, 2012
DEEWAN SINGH Vs. UNION OF INDIA
October 12, 2012
DEPUTY COMMISSIONER OF INCOME TAX Vs. UTTARANCHAL LIVE STOCK DEVELOPMENT BOARD
December 31, 2012
DESH DEEPAK GAUR Vs. STATE OF UTTARAKHAND
April 9, 2012
DEV BHOOMI STONE COMPANY Vs. B N MATHPAL & OTHERS
July 23, 2012
DEV BHOOMI STONE COMPANY Vs. B.N. MATHPAL
May 1, 2012
DEVENDRA Vs. STATE OF UTTARANCHAL
December 18, 2012
DEVENDRA JOSHI Vs. STATE OF UTTARAKHAND AND ORS
April 9, 2012
DEVENDRA JOSHI S/O SRI B.D. JOSHI Vs. STATE OF UTTARAKHAND AND OTHERS
April 19, 2012
DEVENDRA SINGH BISHT Vs. STATE OF UTTARAKHAND
September 19, 2012
DEVENDRA SINGH RAWAT Vs. STATE OF UTTARAKHAND
November 8, 2012
DEVENG PARIKH Vs. STATE OF UTTARAKHAND AND ANOTHER
November 2, 2012
DEVI DUTT KAPRI & ANOTHER Vs. BAHADUR SINGH MAHARA & OTHERS
February 28, 2012
DEVI DUTT PANDEY Vs. EXECUTIVE ENGINEER, ELECTRICITY TEST DIVISION (KHAND) HALDWANI, DISTRICT NAINITAL
October 16, 2012
DHAN SINGH Vs. STATE OF UTTARAKHAND
July 10, 2012
DHAN SINGH NEGI Vs. STATE OF YTTARAKHAND
April 11, 2012
DHARAM SINGH Vs. STATE OF UTTARAKHAND
July 3, 2012
DHARAM VEER Vs. STATE OF UTTARAKHAND AND ANOTHER
November 20, 2012
DHARAM VEER SINGH Vs. SATISH CHAND GARG
July 18, 2012
DHARAMPAL Vs. STATE OF UTTARAKHAND
January 3, 2012
DHARAMPAL BANSAL Vs. STATE OF UTTARAKHAND & OTHERS
September 10, 2012
DHARMENDER S/O SATISH CHAND Vs. STATE OF UTTARAKHAND
March 15, 2012
DHARMENDRA DUBE Vs. SAPNA DUBE
April 17, 2012
DHARMPAL SINGH & OTHERS Vs. HARBANSH KAUR & ANOTHER
November 20, 2012
DHARMVEER S/O. CHANDRA PAL R/O. TANDA AFJAL, P.S. THAKURDWARA DISTRICT MORADABAD (U.P.) Vs. STATE OF UTTARAKHAND
March 20, 2012
DHEERAJ MEHRA Vs. STATE OF UTTARAKHAND
December 3, 2012
DHEERAJ UPRETI S/O ANAND UPRETI AND ORS Vs. STATE OF UTTARAKHAND
July 24, 2012
DHOOM SINGH Vs. STATE OF UTTARANCHAL
October 5, 2012
DHYAN SINGH S/O SRI ARUN SINGH Vs. STATE OF UTTARAKHAND THROUGH SECRETARY
August 6, 2012
DIAMOND CEMENT Vs. STATE OF UTTARAKHAND
November 20, 2012
DILEEP KUMAR MISHRA Vs. SUNIL KANDWAL
November 6, 2012
DILIP SINGH SHEKHAWAT Vs. STATE OF UTTARAKHAND
May 8, 2012
DINESH CHANDRA BUDHLAKOTI S/O SHRI BHUWAN CHANDRA BUDHLAKOTI R/O VILLAGE PANGOOT (BUDHLAKOT) PATTI PAADLI TEHSIL KOSIYAKUTOLI DISTRICT NAINITAL Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME, DEHRADUN,
May 19, 2012
DINESH KUMAR (CONDUCTOR) Vs. STATE OF UTTARAKHAND
December 18, 2012
DINESH KUMAR AND 3 OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
September 7, 2012
DINESH KUMAR CHAUHAN Vs. PRAVESH SINGH
December 5, 2012
DINESH KUMAR S/O PUSHKAR RAM AND ORS Vs. STATE OF UTTARAKHAND
May 9, 2012
DINESH LAL, S/O CHAITU LAL AND ORS Vs. STATE OF U P (NOW STATE OF UTTARAKHAND)
September 17, 2012
DIRECTOR OF INCOME TAX Vs. SEDCO FOREXINTERNATIONAL DRILLING INC.
July 30, 2012
DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) Vs. MAERSK COMPANY LTD
November 23, 2012
DIVYA PANT Vs. PRINCIPAL, DISTRICT INSTITUT OF EDUCATION & TRAINING
August 17, 2012
DIVYA PANT, W/O HARSH VARDHAN PANT, R/O CHANDNI CHOCK BISTA KUDA, NEAR VISHAL MEGA MART, DISTRICT ALMORA Vs. STATE OF UTTARAKHAND AND OTHERS
February 8, 2012
DIVYA PHARMACY AND ORS Vs. STATE OF UTTARAKHAND AND ORS
May 22, 2012
DIWAKAR PRASAD JOSHI Vs. STATE OF UTTARAKHAND
May 18, 2012
DIWAN SINGH Vs. STATE OF UTTARAKHAND
September 13, 2012
DIWAN SINGH Vs. STATE OF UTTARANCHAL
May 8, 2012
DIWAN SINGH Vs. STATE OF UTTARAKHAND & SIX
May 23, 2012
DIWAN SINGH AND OTHERS Vs. STATE OF UTTARANCHAL AND ANOTHER
January 10, 2012
DIWAN SINGH S/O DHOOM SINGH AND ORS Vs. STATE OF U P (NOW STATE OF UTTARAKHAND)
December 5, 2012
DOON SCHOOL,DEHRADUN Vs. MANOHAR DANIEL
November 19, 2012
DOON SECURITY SERVICE Vs. UNION OF INDIA
September 25, 2012
DOON SECURITY SERVICES Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
December 28, 2012
DR. DIVYA SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
September 20, 2012
DR. DIVYA SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
September 27, 2012
DR. GAJENDRA SINGH & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
April 24, 2012
DR. GIRISH KUMAR SAXENA & ANOTHER Vs. DISTRICT & SESSIONS JUDGE, HARIDWAR & OTHERS
March 13, 2012
DR. HARSH BARDHAN NAITHANI Vs. STATE OF UTTARANCHAL & ANOTHER
March 13, 2012
DR. KM. SANGITA AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
December 13, 2012
DR. VIJAY KUMAR CHATTERJEE Vs. STATE OF UTTARANCHAL AND ANOTHER
April 20, 2012
DUJODWALA RESINS & TERPENES LTD Vs. STATE OF UTTARAKHAND
March 19, 2012
DUSHYANT KUMAR S/O SEWARAM Vs. STATE OF UTTARAKHAND
May 1, 2012
DY. CIT Vs. NATURAL FRAGRANCES
December 24, 2012
EKTA BISHT & ANOTHER Vs. ANAND SINGH BISHT
September 12, 2012
EX HAVILDAR BIRENDRA SINGH NEGI Vs. UNION OF INDIA
February 21, 2012
F.R.I. (SALARY EARNERS), COOPERATIVE SOCIETY LTD Vs. PRESIDING OFFICER LABOUR COURT
October 12, 2012
FAKHRUDDIN AHMAD Vs. STATE OF UTTARANCHAL AND OTHERS
March 29, 2012
FAKHRUDDIN AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
September 12, 2012
FAKIR CHAND, S/O JALLI Vs. STATE OF UTTARAKHAND
September 24, 2012
FAKIR SINGH Vs. STATE OF UTTARANCHAL
January 9, 2012
FAREED BEGH Vs. UTTARAKHAND STATE MATSYA PALAN VIKAS ABHIKARAN, BARASI GRANT GHANSYARI, RAIPUR DISTRICT DEHRADUN
July 4, 2012
FARHAT COMPUTERS Vs. STATE OF UTTARAKHAND AND OTHERS
January 3, 2012
FIROZ MUKHTAR Vs. UTTARAKHAND JAL SANSTHAN
May 8, 2012
FURKAN S/O ASGAR Vs. STATE OF UTTARKAHAND & ANOTHER
January 5, 2012
G.D. DEORARI Vs. STATE OF U.P.
July 10, 2012
G.G. BHATIA & OTHERS Vs. SUNIL KUMAR & ANOTHER
January 3, 2012
GAGAN MADAN Vs. RAJESH KUMAR
February 21, 2012
GAJENDER Vs. STATE OF UTTARAKHAND
October 4, 2012
GAJENDRA SINGH Vs. BISHAN SINGH CHUPAL
August 6, 2012
GAJENDRA SINGH & OTHERS Vs. STATE OF UTTARAKHAND
October 12, 2012
GAJENDRA SINGH JANGPANGI @ GANGU Vs. DISTRICT RETURNING OFFICER, PITHORAGARH AND TWO OTHERS
January 19, 2012
GAJENDRA SINGH RAUTELA Vs. STATE OF UTTARAKHAND
November 7, 2012
GAJESH DUTT MEHTA & OTHERS Vs. SEEMA MEHTA
September 26, 2012
GAJRAJ SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
April 20, 2012
GANESH LAL Vs. STATE OF UTTARAKHAND THROUGH SECRETARY, VILLAGE DEVELOPMENT, UTTARAKHAND AND ANOTHER
March 20, 2012
GANESH MAURYA Vs. ALLAHABAD BANK
March 22, 2012
GANESH RAM TAMPTA Vs. STATE OF UTTARAKHAND
June 21, 2012
GANESH SAHU Vs. STATE OF UTTARAKHAND
May 8, 2012
GANESH SINGH BISHT AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
August 3, 2012
GANESH SINGH RAWAT Vs. UNION OF INDIA
March 22, 2012
GANGA DEVI BHATT Vs. STATE OF UTTARANCHAL AND ANOTHER
March 23, 2012
GANGA PRASAD BELWAL Vs. STATE OF UTTARAKHAND
September 24, 2012
GARHWAL MOTOR OWNERS UNION LIMITED Vs. PRESIDING OFFICER, LABOUR COURT UTTAR PRADESH
October 17, 2012
GAURAV Vs. STATE OF UTTARAKHAND
March 29, 2012
GAURAV ARORA @ GINNI Vs. STATE OF UTTARAKHAND
May 4, 2012
GAURAV JAIN, S/O. RAKESH JAIN R/O. 205 SHRAWANTI WOODS NOVO NAGER, VANARGHATA ROAD BANGLORE Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME, DEHRADUN,
March 20, 2012
GAURAV SHARMA Vs. STATE OF UTTARANCHAL
November 7, 2012
GAURI SHANKAR MOHTA AND ANOTHER Vs. VISHAL AGARWAL
April 3, 2012
GEETA TIWARI Vs. GIRISH CHANDRA TIWARI
July 13, 2012
GEETAM SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
April 20, 2012
GEETIKA D/O DR. S P SINGH Vs. STATE OF UTTARAKHAND
April 4, 2012
GHANSHYAM JOSHI AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
March 15, 2012
GHANSHYAM MEENA Vs. CBI THROUGH SUPERINTEND OF POLICE SPE
April 27, 2012
GIRVAR LAL Vs. NEENA RAJDAN
December 19, 2012
GIRWAR ALIAS GHANSHYAM Vs. VISHWAKARMA PRACHEEN MANDIR SAMITI
September 7, 2012
GOPAL Vs. STATE OF UTTARAKHAND
March 16, 2012
GOPAL SINGH Vs. STATE OF U P
September 6, 2012
GOPAL SINGH GUSAIN Vs. STATE OF UTTARAKHAND
July 31, 2012
GOPAL SINGH S/O BIHARI LAL Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME, DEHRADUN AND BABLU @ KAILASH S/O VADRAM @ YADAV RAM R/O VILLAGE PATALIA, KOTABAGH P.S. KALADHUNGI, DISTRICT NAINITAL
April 30, 2012
GOPI SINGH @ GOVIND SINGH AND ORS Vs. STATE OF UTTARANCHAL (NOW UTTARAKHAND)
December 19, 2012
GOVIND Vs. JUDGE FAMILY COURT DEHRADUN & ANOTHER
March 23, 2012
GOVIND BALLABH Vs. STATE OF U P
December 4, 2012
GOVIND SINGH Vs. STATE OF UTTARANCHAL
July 24, 2012
GOVIND SINGH KUNJWAL Vs. STATE OF UTTARAKHAND AND OTHERS
October 6, 2012
GOVIND SINGH S/O SRI KASAM SINGH COORDINATOR BLOCK RESOURCE CENTRE PEERUMADARA RAMNAGAR NAINITAL Vs. STATE PROJECT DIRECTOR SURVA SHIKSHA ABHIYAN
April 3, 2012
GOVINDI DEVI W/O DUGAR SINGH Vs. STATE OF UTTARAKHAND AND ORS
February 22, 2012
GRAM SABHA KACHNAL GUSAIN Vs. ADDITIONAL COLLECTOR
October 19, 2012
GREENPLY INDUSTRIES LIMITED Vs. STATE OF UTTARAKHAND
August 7, 2012
GUFRAN SON OF NAZEER AHMAD; NAUSHAD SON OF BUDHAN Vs. STATE OF UTTARAKHAND
February 6, 2012
GUJARAT AMBUJA EXPORTS LTD Vs. STATE OF UTTARAKHAND
April 17, 2012
GULAB DEVI Vs. CENTRAL BUREAU OF INVESTIGATION
October 12, 2012
GULAB SINGH Vs. STATE OF UTTARANCHAL
November 27, 2012
GULATI PACKAGING PVT LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
August 16, 2012
GURCHARAN KAUR W/O JASPAL SINGH Vs. STATE OF UTTARAKHAND
March 15, 2012
GURDEEP SINGH @ DEEPA Vs. STATE OF UTTARAKHAND
June 21, 2012
GURDEEP SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
July 2, 2012
GURMUKH SINGH ALIAS GORKHA Vs. STATE OF UTTARAKHAND
June 4, 2012
GURPRIT SINGH Vs. STATE OF U.P.
August 21, 2012
GURU CHARAN SINGH & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
May 17, 2012
GURU CHARAN SINGH @ GURU BACHAN SINGH Vs. STATE OF U.P.
September 19, 2012
GURU NANAK EDUCATION TRUSTS GROUP OF INSTITUTION Vs. UNION OF INDIA
December 31, 2012
GURUKUL KANGRI UNIVERSITY, HARDWAR AND ANOTHER Vs. KM. PARUL YADAV
April 17, 2012
GURUMEET SINGH ALIAS KARAN SINGH Vs. STATE OF UTTARAKHAND
April 3, 2012
GYAN CHAND @ GYANU S/O LATE PARMA; DINESH @ DINU S/O GYAN CHAND Vs. STATE OF UTTARANCHAL
November 30, 2012
GYAN CHAND BISHNOI Vs. JAGDISH PRASAD AGARWAL
October 15, 2012
GYAN SINGH Vs. STATE OF UTTARAKHAND
September 6, 2012
GYANENDRA KUMAR AGRAWAL Vs. DINESH KUMRA
April 3, 2012
GYANWATI Vs. JUDGE FAMILY COURT
June 21, 2012
H M RATURI Vs. MOHD AZIM
August 14, 2012
H.B. BHATT AND OTHERS Vs. UTTARANCHAL PAYJAL SANSADHAN VIKAS EVAM NIRMAN NIGAM & OTHERS
May 2, 2012
H.S. MADHUKAR Vs. M/S SERENE TOURISM VENTURES
June 6, 2012
HADIS Vs. STATE OF U.P.
September 5, 2012
HAJI RAO SHARAFAT ALI Vs. STATE OF UTTARAKHAND
September 20, 2012
HAKIM RAI SON OF SHRI LAKKHU RAM Vs. CONSOLIDATION OFFICER, KASHIPUR (CAMP KICHHA) AND OTHERS
September 27, 2012
HANIF S/O NANHA Vs. STATE OF U P (NOW STATE OF UTTARAKHAND)
October 4, 2012
HANIVEL ELECTRICAL KARAMCHARI UNION SAILAKUIN, DEHRADUN. Vs. LABOUR COMMISSIONER/REGISTRAR TRADE UNIONS UTTARAKHAND, HALDWANI, NAINITAL AND FOUR OTHERS.
January 17, 2012
HANS CULTURAL CENTER Vs. KUNWAR SINGH CHAUHAN
December 17, 2012
HAR PRAKASH Vs. WAZIRAN
May 15, 2012
HAR SINGH GUSAIN Vs. STATE OF UTTARAKHAND
September 18, 2012
HARBANSH LAL SHARMA & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
May 17, 2012
HARDEV LAL SHARMA Vs. PATESHWARI ELECTRICALS AND ASSOCIATED INDUSTRIES PVT. LTD. CO.
January 20, 2012
HARDEV SINGH AND ORS Vs. STATE OF U P (NOW STATE OF UTTARAKHAND)
December 24, 2012
HARENDER PAL SINGH S/O SRI JAGJEET SINGH Vs. STATE OF UTTARANCHAL AND TWO OTHERS
December 6, 2012
HARENDER SINGH Vs. STATE OF UTTARANCHAL & ANOTHER
April 16, 2012
HARI DATT Vs. STATE OF UTTARAKHAND
October 12, 2012
HARI SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
March 15, 2012
HARI SINGH Vs. STATE OF UTTARANCHAL
April 24, 2012
HARISH CHANDRA PANDEY Vs. STATE OF UTTARAKHAND
September 7, 2012
HARISH NAITHANI S/O BHAGIRATH PRASAD NAITHANI Vs. STATE OF UTTARAKHAND AND OTHERS
November 22, 2012
HARISH PRASAD Vs. STATE OF U P
July 23, 2012
HARISH SHANKAR PASI S/O KISHAN LAL PASI AND ORS. Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY HOME, DEHRADUN AND SMT LAXMI PASI W/O SHRI HARISH PASI R/O ADHOIWALA SAHASTRADHARA ROAD P.S. RAIPUR DISTRICT DEHRADUN
February 29, 2012
HARISH SINGH BISHT Vs. STATE OF UTTARANCHAL
August 29, 2012
HARJEET SINGH KOCHHAR Vs. STATE OF UTTARAKHAND
December 31, 2012
HARJINDER SINGH Vs. STATE OF UTTARANCHAL
March 6, 2012
HARPAL SINGH & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
September 27, 2012
HARSH SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
November 21, 2012
HARVINDAR SINGH CHADDA S/O LATE SANTOK SINGH CHADDA Vs. STATE OF UTTARAKHAND & OTHERS
November 23, 2012
HASHIM KHAN Vs. SALIM
August 30, 2012
HASMAT S/O BOLI AND ORS Vs. STATE OF UTTARAKHAND
December 28, 2012
HAYAT SINGH Vs. STATE OF UTTARANCHAL
March 12, 2012
HEENA SIDDIQUI Vs. STATE OF UTTARAKHAND
May 3, 2012
HEMA RAWAT Vs. STATE OF UTTARAKHAND
December 4, 2012
HEMANT @ MONU S/O SHYAM NARAIN PANDEY Vs. STATE OF UTTARAKHAND
March 15, 2012
HEMANT SHARMA @ MONA & OTHERS Vs. STATE OF UTTARAKHAND
August 23, 2012
HEMANT SHARMA @ MONA & OTHERS Vs. STATE OF UTTARAKHAND
August 22, 2012
HIMALAYA STONE INDUSTRIES Vs. STATE OF UTTARAKHAND
March 30, 2012
HIMALAYAN DISTILLERS Vs. STATE OF UTTARAKHAND
June 13, 2012
HIMALAYAN DISTILLERS Vs. STATE OF UTTARANCHAL
February 29, 2012
HIMANSHU DHONDIYAL Vs. STATE OF UTTARAKHAND
March 26, 2012
HITESH KUMAR SHARMA Vs. STATE OF UTTARAKHAND
December 28, 2012
HOSHIYAR RAM, QUILI DEVI, DURGA RAM Vs. STATE OF UTTARAKHAND
March 26, 2012
HOTEL SAURABH MOUNT VIEW Vs. EMPLOYEE STATE INSURANCE CORPORATION
December 4, 2012
HUTS AND COTTAGES OFFICE Vs. ALLAHABAD BANK
June 14, 2012
IDAVEER SINGH Vs. STATE OF UTTARAKHAND & OTHERS
August 13, 2012
IDRIS Vs. STATE OF UTTARANCHAL
August 8, 2012
IMRAN Vs. STATE OF U.P.
June 29, 2012
IN THE MATTER OF CONSERVATION OF ECOLOGY Vs. STATE OF UTTARAKHAND
August 14, 2012
INAM Vs. STATE OF UTTARAKHAND
June 8, 2012
INAM UL HAQ, REHMUDDIN Vs. STATE OF UTTARAKHAND
June 28, 2012
INDAR PAL, S/O MOHAN LAL Vs. STATE OF U P (NOW UTTARAKHAND)
September 4, 2012
INDER PAL Vs. STATE OF UTTARANCHAL & OTHERS
February 23, 2012
INDIA BULLS & OTHERS Vs. KEDAR DUTT BHATT
June 28, 2012
INDIA GLYCOLS LIMITED Vs. STATE OF UTTARAKHAND
January 9, 2012
INDIAN PEOPLE WELFARE SOCIETY Vs. STATE OF UTTARAKHAND
June 19, 2012
INDRA LAL ARYA Vs. LALIT MOHAN
April 3, 2012
INDRA SINGH BISHT Vs. STATE OF UTTARAKHAND AND ORS
October 30, 2012
INDRAJEET SINGH Vs. STATE OF UTTARANCHAL
June 15, 2012
INDRESH BHATIA Vs. STATE OF UTTARAKHAND
March 14, 2012
INDU BORA Vs. CIVIL JUDGE (S D ), NAINITAL
January 5, 2012
IQBAL @ KARIGAR & ANOTHER Vs. STATE OF UTTARAKHAND
September 3, 2012
IQBAL AHMAD Vs. STATE OF UTTARAKHAND
December 14, 2012
IRSHAD ALI Vs. DIRECTOR (FISHERIES), UTTARAKHAND DEHRADUN
July 5, 2012
ISHWAR AVTAR GOYAL Vs. STATE OF UTTARANCHAL
June 28, 2012
ISHWAR SINIGH S/O INDAL SINGH Vs. TEHSILDAR AND ANOTHER
February 17, 2012
ISHWAR SINIGH, S/O SRI INDAL SINGH, R/O VILLAGE AHELI, TEHSIL SITARGANJ, U.S. NAGAR Vs. TEHSILDAR AND ANOTHER
February 17, 2012
ISRAR Vs. STATE OF UTTARAKHAND
January 3, 2012
J M GARG Vs. STATE OF UTTARAKHAND
December 26, 2012
J P TRIPATHI Vs. STATE OF UTTARAKHAND
June 7, 2012
J.P. BADONI Vs. STATE OF UTTARAKHAND AND OTHERS
January 3, 2012
JABIR AND OTHERS Vs. STATE OF UTTARANCHAL
October 5, 2012
JAGAT SINGH AND ORS. Vs. STATE OF UTTARANCHAL
September 20, 2012
JAGDEV SINGH Vs. STATE OF UTTARAKHAND & OTHERS
February 24, 2012
JAGDISH ARYA Vs. STATE OF UTTARAKHAND
December 17, 2012
JAGDISH CHAND KOHLI Vs. UNION OF INDIA AND OTHERS
October 10, 2012
JAGDISH CHANDRA TIWARI Vs. HMT WATCHES LTD
December 17, 2012
JAGDISH SINGH TANWAL Vs. STATE OF UTTARAKHAND
April 26, 2012
JAGMOHAN Vs. STATE OF UTTARKHAND
March 27, 2012
JAI GOPAL BANSAL AND OTHERS Vs. GOVIND RAM VERMA AND OTHERS
April 18, 2012
JAI PRAKASH Vs. MANAGING DIRECTOR
December 12, 2012
JAI PRAKASH Vs. MANAGING DIRECTOR
December 11, 2012
JAI PRAKASH SINGH S/O DEV NARAIN SINGH Vs. STATE OF U P AND OTHERS
December 20, 2012
JAIPAL Vs. STATE OF UTTARANCHAL
July 20, 2012
JAIPAL SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
January 3, 2012
JAIPAL SINGH Vs. DHARAM SINGH
September 6, 2012
JAKIR HUSSAIN Vs. STATE OF UTTARAKHAND, RAZIA BEGUM
October 12, 2012
JAMAL AHMAD Vs. STATE OF UTTARAKHAND
April 20, 2012
JAMES N CHAND Vs. STATE OF UTTARAKHAND
January 4, 2012
JAMNA DEVI W/O ILAMCHAND R/O VILLAGE RAMPUR RAIGHATI P S KOTWALI LAKSAR DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND
February 22, 2012
JAMSHED Vs. STATE OF UTTARAKHAND
May 2, 2012
JAMSHED ALI S/O SHAMSHAD Vs. STATE OF UTTARAKHAND
October 30, 2012
JANKI NAINWAL Vs. LEELA DEVI SAH AND ANOTHER
October 6, 2012
JARNAIL SINGH S/O PURAN SINGH BAGAILA Vs. STATE OF UTTARAKHAND
March 26, 2012
JASDEEP SINGH Vs. STATE OF UTTARAKHAND
June 7, 2012
JASWANT SINGH Vs. STATE OF UTTAR PRADESH
September 19, 2012
JATTI Vs. STATE OF UTTARANCHAL
July 25, 2012
JAVID Vs. STATE OF UTTARANCHAL
May 25, 2012
JEET SINGH ALIAS AJEET SINGH, S/O HARNAND GUJAR, R/O VILLAGE-MOHAMMADPUR, P.S. MANGLAUR, DISTRICT HARDWAR Vs. STATE OF U.P.
March 12, 2012
JEEWAN SINGH S/O LATE KISHAN SINGH BARGALI AND ORS Vs. STATE OF UTTARAKHAND AND ORS
August 8, 2012
JITENDER SINGH RANA Vs. STATE OF UTTARAKHAND
September 26, 2012
JITENDRA K AGGARWAL Vs. STATE OF UTTARAKHAND
December 3, 2012
JITENDRA KUMAR Vs. STATE OF UTTARANCHAL
March 23, 2012
JITENDRA KUMAR @ BABLOO Vs. STATE OF UTTARANCHAL
March 2, 2012
JITENDRA SINGH Vs. STATE OF UTTARAKHAND
April 26, 2012
JIWAN LAL SAH Vs. KHASHTI DEVI
September 5, 2012
JOGI NATH ALIAS JONI SINGH, Vs. STATE OF UTTARAKHAND
April 4, 2012
JYOTI GUPTA Vs. REGISTRAR HINDU MARRIAGE
April 11, 2012
JYOTSHNA Vs. STATE OF UTTARAKHAND
March 22, 2012
K.K. BANSAL Vs. SPECIAL JUDGE, ANTI CORRUPTION U.P.
June 7, 2012
KAILASH Vs. STATE OF UTTARAKHAND
January 10, 2012
KAILASH CHANDRA HARBOLA Vs. STATE OF UTTARAKHAND & OTHERS
March 13, 2012
KAILASHANAND MISSION TRUST Vs. STATE OF UTTARAKHAND
October 10, 2012
KALA ALIAS KALA ALIAS KALWA ALIAS SURAJ Vs. STATE OF UTTARAKHAND
March 16, 2012
KALA S/O TALA R/O JOGENDER NAGAR P.S BHOPA DISTRICT MUZAFFARNAGAR Vs. STATE OF UTTARAKHAND
March 20, 2012
KALAM SINGH AND ORS Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND
November 19, 2012
KALAM SINGH TOMAR Vs. STATE OF UTTARAKHAND AND OTHERS
November 1, 2012
KALAWATI W/O SHANTI Vs. UPPER SESSIONS JUDGE AND ORS
December 19, 2012
KALI CHARAN VERMA Vs. CENTRAL BUREAU OF INVESTIGATION, DEHRADUN
January 3, 2012
KALPANA ARYA Vs. STATE OF UTTARAKHAND AND ANOTHER
November 19, 2012
KALPANA KUMARI SINGH Vs. U.K. PUBLIC SERVICE COMMISSION AND OTHERS
February 15, 2012
KALYAN SINGH Vs. STATE OF UTTARAKHAND
May 4, 2012
KALYAN SINGH Vs. STATE
July 5, 2012
KALYAN SINGH GOSWAMI Vs. STATE OF UTTARANCHAL
August 13, 2012
KAMAL BAHADUR SHAHI & ANOTHER Vs. STATE OF UTTARAKHAND
May 10, 2012
KAMAL BAHADUR SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
September 24, 2012
KAMAL KISHORE SHARMA Vs. STATE OF UTTARAKHAND
July 10, 2012
KAMIL Vs. STATE OF UTTARANCHAL
October 6, 2012
KAMLA Vs. STATE OF UTTARAKHAND
January 6, 2012
KAMLA CHAUHAN Vs. STATE OF UTTARAKHAND
March 14, 2012
KAMLA SAH Vs. TARACHAND KHANDELWAL
October 1, 2012
KAMLA UPRETI & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
June 7, 2012
KAMLESH KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
April 27, 2012
KAMRUDDIN (DECEASED); MASOOM ALI; JAMALUDDIN AND ORS Vs. STATE & ORS
November 19, 2012
KANCHAN JOSHI Vs. STATE OF UTTARAKHAND
July 24, 2012
KANTA PRASAD Vs. STATE OF UTTARAKHAND
January 31, 2012
KANTI PRASAD DADPURI Vs. STATE OF UTTARAKHAND
June 20, 2012
KANWAL SINGH Vs. KRISHN PAL SINGH
December 10, 2012
KARAMCHARI/ADHIKARI VETAN BHOGI SEHKARI RIN SAMITI (BHEL) (HEEP), BHEL, RANIPUR Vs. BHARAT HEAVY ELECTRICAL LTD
December 19, 2012
KARAMJEET SINGH Vs. STATE OF UTTARAKHAND
April 3, 2012
KARAMJEET SINGH Vs. STATE OF UTTARANCHAL AND OTHERS
March 15, 2012
KARN SINGH Vs. STATE OF UTTARANCHAL THROUGH COLLECTOR HARIDWAR
September 4, 2012
KARYA PALAK ENGINEER Vs. COMMISSIONER, COMMERCIAL TAXES
April 17, 2012
KASHI SINGH RAIPA Vs. STATE OF UTTARAKHAND
May 18, 2012
KASHIPUR SUGAR MILLS LTD Vs. STATE OF UTTARAKHAND
September 19, 2012
KASHMIR SINGH Vs. STATE OF UTTARAKHAND
August 6, 2012
KASHMIR SINGH Vs. STATE OF UTTARAKHAND
December 27, 2012
KASHMIR SINGH AND ORS. Vs. STATE OF UTTARAKHAND AND ANR.
September 5, 2012
KAZI RAIS AHMAD S/O AKHTAR ALI Vs. STATE OF UTTARAKHAND AND ORS
May 18, 2012
KESAR CHAND Vs. STATE OF UTTAR PRADESH
September 18, 2012
KEWAL KRISHAN SHARMA Vs. RAJESHWARI DEVI
September 18, 2012
KEWLANAND KABDAL Vs. STATE OF UTTARAKHAND
May 1, 2012
KHARAK SINGH Vs. BOARD OF REVENUE
November 23, 2012
KHARAK SINGH Vs. STATE OF UTTARANCHAL
March 2, 2012
KHARAK SINGH BURGALI AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
April 3, 2012
KHATEMA FIBRES LIMITED Vs. CHAIRMAN, CESS APPELLATE COMMITTEE
August 8, 2012
KHEEM SINGH AND OTHERS Vs. STATE OF UTTARANCHAL
May 8, 2012
KHEEMANAND Vs. MANAGING DIRECTOR & ANOTHER
April 26, 2012
KHEM RAJ BHATT Vs. STATE OF UTTARAKHAND
November 8, 2012
KHIMA NAND PALARIYA Vs. STATE OF UTTARAKHAND & ORS.
April 11, 2012
KHUSHPAL SINGH Vs. STATE OF UTTARAKHAND
October 11, 2012
KISHAN Vs. STATE OF UTTARAKHAND
August 3, 2012
KISHAN CHAND GUPTA Vs. IST ADDITIONAL DISTRICT JUDGE, DEHRADUN
July 4, 2012
KISHAN KUMAR KHANNA S/O SRI MAM CHAND AND OTHERS Vs. STATE OF UTTARAKHAND THROUGH SECRETARY TRANSPORT GOVT. OF UTTARAKHAND AND OTHERS
April 30, 2012
KISHAN LAL Vs. STATE OF UTTARAKHAND
October 1, 2012
KISHAN LAL Vs. CENTRAL BUREAU OF INVESTIGATION
September 20, 2012
KISHAN S/O LATE SHRI CHANDRA BALI Vs. G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
June 8, 2012
KISHAN SINGH ALIAS ACTOR Vs. STATE OF UTTARANCHAL
December 14, 2012
KISHORE DEVI UNIYAL Vs. COMMITTEE OF MANAGEMENT
August 17, 2012
KISHORE KUMAR @ PAPPU AND ORS Vs. STATE OF U P (NOW STATE OF UTTARAKHAND)
November 20, 2012
KISHORI LAL Vs. STATE OF UTTARAKHAND
June 28, 2012
KM PRATIBHA NEGI AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
October 15, 2012
KM. DIVYA JAIN Vs. STATE OF UTTARAKHAND
October 17, 2012
KM. PRAVESH Vs. STATE OF UTTARAKHAND AND OTHERS
December 14, 2012
KRIPAL SINGH Vs. TRILOK FARMS PVT. LTD.
August 14, 2012
KRIPAL SINGH Vs. TEHSILDAR, TEHSIL SITARGANJ, U S NAGAR
July 10, 2012
KRIPAL SINGH BAJWA Vs. TRUST MANAV KENDRA
September 13, 2012
KRIPAL SINGH BANKOTI Vs. UNION OF INDIA
November 6, 2012
KRISHAN AVTAR GUPTA Vs. STATE OF UTTARAKHAND
June 14, 2012
KRISHAN PAL SHARMA Vs. STATE OF UTTARAKHAND AND ANOTHER
October 30, 2012
KRISHAN PRASAD Vs. ADDITIONAL DISTRICT EDUCATION OFFICER, ALMORA
February 28, 2012
KRISHAN SINGH Vs. DISTRICT EDUCATION OFFICER & OTHERS
November 6, 2012
KRISHNA BAHADUR LAL Vs. STATE OF UTTARAKHAND
October 17, 2012
KRISHNA BALLABH Vs. STATE OF UTTARAKHAND
August 9, 2012
KRISHNA DEVI Vs. STATE OF U P
March 27, 2012
KRISHNA KUMAR PANDEY Vs. STATE OF U.P.
July 5, 2012
KRL INFRATECH Vs. STATE OF UTTRAKHAND THROUGH ITS CHIEF SECRETARY GOVERNMENT OF UTTARAKHAND, CIVIL SECRETARIAT
August 8, 2012
KULBHUSHAN AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
October 12, 2012
KULSOOM KHAN @ KULSOOM BEGUM Vs. UTTARANCHAL POWER CORPORATION LTD
March 20, 2012
KULSOOM KHAN ALIAS KULSOOM BEGUM Vs. UTTARANCHAL POWER CORPORATION LTD
March 29, 2012
KULVEER SINGH Vs. STATE OF UTTARANCHAL
May 18, 2012
KULVEER SINGH; SATISH Vs. STATE OF UTTARANCHAL
May 19, 2012
KULVINDER SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
December 6, 2012
KUNDAN SINGH Vs. STATE OF UTTARAKHAND
December 28, 2012
KUNDAN SINGH S/O KALA SINGH Vs. STATE OF UTTARAKHAND THROUGH DISTRICT
August 8, 2012
KUNTI Vs. ANAND SINGH
April 2, 2012
KUNTI PARIHAR W/O SHRI JAWAHAR SINGH PARIHAR Vs. STATE OF UTTARAKHAND
August 1, 2012
KUNWAR PAL Vs. STATE OF UTTARANCHAL
December 6, 2012
KUNWAR PAL SINGH, PHOOL CHAND AND ORS Vs. STATE OF UTTARAKHAND AND ORS
June 25, 2012
KUSUMLATA Vs. STATE OF UTTARAKHAND
November 22, 2012
L K THUSSU Vs. STATE OF UTTARAKHAND
November 26, 2012
LAAJ GUPTA AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE/F T C AND OTHERS
October 19, 2012
LAKHAN GIRI Vs. STATE OF UTTARAKHAND
October 4, 2012
LAL SINGH Vs. STATE OF UTTARAKHAND
March 27, 2012
LALIT BELWAL Vs. JAGJEET SINGH ARORA
June 4, 2012
LALJI SINGH YADAV Vs. PUBLIC SERVICE COMMISSION
September 6, 2012
LATIF KHAN @ LATTAN S/O CHOTEY Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)
September 26, 2012
LAXMI DEVI Vs. DALJEET SINGH
October 6, 2012
LAXMI NARAYAN Vs. STATE OF U P
June 25, 2012
LAXMI PRASAD S/O HARIRAM; KIRTI SINGH S/O GANGA SINGH Vs. STATE OF U P (NOW STATE OF UTTARAKHAND)
October 9, 2012
LILAWATI Vs. PREM LATA
August 29, 2012
LOK PAL SINGH Vs. STATE OF UTTARAKHAND
February 24, 2012
LOKESH S/O LATE SHRI VIKRAM SINGH R/O VILLAGE QUAHEDI POLICE STATION MANGLORE DISTRICT HARIDWAR Vs. STATE OF UTTARAKHAND
April 11, 2012
LORD MAHADEV TRUST Vs. STATE OF UTTARANCHAL
May 2, 2012
LT. COL. SUSHIL CHANDRA THAPLIYAL Vs. STATE OF UTTARAKHAND
December 11, 2012
M C GUPTA AND ORS Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS
March 27, 2012
M L KHANNA & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
October 15, 2012
M M SHARMA; ARUN KUMAR BANSAL Vs. CENTRAL BUREAU OF INVESTIGATION
November 8, 2012
M-I OVERSEAS LTD Vs. DIRECTOR OF INCOME TAX, INTERNATIONAL TAXATION
October 3, 2012
M.N. FAROOQI Vs. STATE OF UTTARANCHAL
May 24, 2012
M/S BALAJI ACTION BUILDWELL & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
September 5, 2012
M/S CORBETT ELECTRONICS, GHAS MANDI, RAMNAGAR, DISTRICT NAINITAL THROUGH ITS PROPRIETOR SRI RASHID KHAN Vs. PUNJAB NATIONAL BANK, KASHIPUR THROUGH ITS CHIEF MANAGER AND PUNJAB NATIONAL BANK, BRANCH OFFICE, RAMNAGAR, DISTRICT NAINITAL
April 4, 2012
M/S DIVYA PHARMACY, THROUGH ITS MANAGER, DIVYA YOG MANDIR TRUST, KANKHAL, DISTRICT HARIDWAR, UTTARAKHAND Vs. STATE OF UTTARAKHAND THROUGH ITS SECRETARY, MINISTRY OF LABOUR, CIVIL SECRETARIAT, DEHRADUN,
May 22, 2012
M/S INDIA GLYCOLS LTD. Vs. STATE OF UTTARAKHAND & OTHERS
September 12, 2012
M/S KANAIYA DAIRY Vs. SOUTH INDIAN BANK
April 26, 2012
M/S LALKUAN STONE CRUSHERS LTD. HEAD OFFICE RAMPUR ROAD, RUDRAPUR DISTRICT U.S. NAGAR Vs. STATE OF UTTARAKHAND THROUGH PRINCIPAL SECRETARY, FINANCE GOVT. OF UTTARAKHAND, DEHRADUN AND OTHERS
March 22, 2012
M/S NEW MOTHER DAIRY, 52 RACE COURSE, DEHRADUN Vs. THE COMMISSIONER, COMMERCIAL TAX, UTTARAKHAND, DEHRADUN
May 3, 2012
M/S SOCIAL ENGINEERS PVT. LTD. Vs. STATE OF UTTARAKHAND AND ANOTHER
March 21, 2012
M/S THDC INDIA LTD THROUGH ITS CMD, OFFICE AT BYE PASS ROAD PRAGTIPURAM RISHIKESH DEHRADUN Vs. M/S PURNANAND VYAS, 271, DEHRADUN ROAD, RISHIKESH, DISTT. DEHRADUN
November 7, 2012
M/S. INDIA BULLS Vs. KEDAR DUTT BHATT
June 28, 2012
M/S. TRISHUL AGENCY Vs. STATE BANK OF INDIA AND OTHERS
February 15, 2012
MAA PURNAGIRI COLLEGE OF EDUCATION Vs. UNION OF INDIA
June 19, 2012
MADAN & ANOTHER Vs. STATE OF UTTARAKHAND
September 7, 2012
MADAN LAL TIWARI Vs. SUPERINTENDENT OF POST OFFICE
December 3, 2012
MADAN MOHAN JOSHI Vs. STATE OF UTTARAKHAND
February 6, 2012
MADAN MOHAN KUKRETI Vs. STATE OF UTTARAKHAND AND ANOTHER
June 12, 2012
MADAN S/O SHABU Vs. STATE OF UTTARAKHAND & ANOTHER
September 17, 2012
MADHUBALA Vs. VIRENDRA SINGH
March 14, 2012
MADHUR BHUSHAN Vs. STATE OF UTTARAKHAND
March 28, 2012
MAHABIR SINGH Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
September 10, 2012
MAHANT SRI DEVENDRA DAS DISCIPLE OF LATE MAHANT INDRESH CHARAN DAS JI CHAIRMAN SRI GURU RAM RAI INSTITUTE OF MEDICAL & HEALTH SCIENCE DEHRADUN DISTRICT DEHRADUN Vs. C.B.I., THROUGH SUPERINTENDENT OF POLICE, CBI SPE DEHRADUN
April 26, 2012
MAHENDRA Vs. STATE OF UTTARAKHAND
December 4, 2012
MAHENDRA SINGH Vs. STATE OF UTTARAKHAND
October 11, 2012
MAHENDRA SINGH Vs. STATE OF UTTARANCHAL
April 16, 2012
MAHENDRA SINGH BISHT AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
December 13, 2012
MAHENDRA SINGH MEHRA @ NARENDRA PAL SINGH Vs. STATE OF UTTARAKHAND
May 3, 2012
MAHESH CHANDRA NAGILA Vs. STATE OF UTTARAKHAND
July 11, 2012
MAHESH KUMAR SHARMA Vs. STATE OF UTTARAKHAND & OTHERS
May 25, 2012
MAHESH NARAYAN CHAUDHARY Vs. STATE OF UTTARAKHAND
December 11, 2012
MAHESH SON OF ISHWAR Vs. STATE OF UTTARAKHAND
February 6, 2012
MAHESHANAND KIMNI Vs. STATE OF UTTARAKHAND
September 19, 2012
MAHINDRA PAL SINGH Vs. STATE OF UTTARAKHAND
December 3, 2012
MAHIPAL SINGH Vs. STATE OF UTTARANCHAL
December 11, 2012
MAHIPAL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
September 10, 2012
MAJID AND TWO OTHERS Vs. STATE OF UTTARANCHAL
September 21, 2012
MAJOR GOVIND PUNVANI (RETD.) Vs. STATE OF UTTARAKHAND AND OTHERS
September 11, 2012
MAJOR HARCHARAN SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
February 17, 2012
MAKHAN LAL SHANTI PRASAD Vs. DIVISIONAL FOREST OFFICER
May 3, 2012
MAKHAN LAL SHANTI PRASAD Vs. DIVISIONAL FOREST OFFICER
May 2, 2012
MAKSOOD S/O MEHMOOD R/O MO BANDERTOLL KASBA Vs. STATE OF UTTARAKHAND AND ORS
August 7, 2012
MALKEET SINGH S/O JAGIR SINGH Vs. STATE OF UTTRANCHAL
February 25, 2012
MALT COMPANY INDIA PVT LTD Vs. STATE OF UTTARAKHAND
April 17, 2012
MALTI NAUTIYAL Vs. STATE OF UTTARAKHAND
January 4, 2012
MAMTA BISHT Vs. AUTHORIZED OFFICER, CANARA BANK
April 3, 2012
MANGAL SINGH Vs. STATE OF U P ; RANJEET SINGH; BHOPAL SINGH
December 31, 2012
MANI RAM AND OTHERS Vs. STATE OF UTTARANCHAL
October 18, 2012
MANIK LAL Vs. INDIAN INSTITUTE OF TECHNOLOGY, ROORKEE THROUGH
July 3, 2012
MANISH ARYA Vs. GEETA ARYA
March 22, 2012
MANISH GUPTA Vs. STATE OF UTTARANCHAL & ANOTHER
March 21, 2012
MANISH S/O SHER SINGH Vs. STATE OF UTTARAKHAND
December 11, 2012
MANISHA DOODRAJ & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
October 5, 2012
MANJEET SINGH @ MANJINDER SINGH Vs. STATE OF UTTARAKHAND
September 27, 2012
MANJU SHARMA Vs. DIRECTOR, SCHOOL EDUCATION, UTTARAKHAND AND OTHERS
April 13, 2012
MANNU Vs. STATE OF UTTARAKHAND
June 15, 2012
MANNU LAL Vs. SUBASH CHAND
February 29, 2012
MANOHAR LAL S/O LATE SURAJ MAL AGARWAL Vs. S.H.O., P.S. KOTDWAR, DISTRICT PAURI GARHWAL.
April 26, 2012
MANOHAR LAL S/O SHABHAN DAS Vs. BALESH PRASAD JAIN
September 26, 2012
MANOJ Vs. STATE OF UTTARANCHAL
March 6, 2012
MANOJ AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
March 12, 2012
MANOJ BARTHWAL Vs. STATE OF UTTARAKHAND AND OTHERS
February 15, 2012
MANOJ KUMAR Vs. STATE OF UTTARAKHAND
June 25, 2012
MANOJ KUMAR SHAHI S/O SHRI VYAS MUNI SHAHI Vs. S K SHAHI
August 8, 2012
MANOJ THAKUR Vs. STATE BANK OF INDIA
June 14, 2012
MANPREET MALHOTRA S/O KULWANT SINGH MALHOTRA AND ORS Vs. STATE OF UTTARAKHAND AND ORS
March 22, 2012
MANUA @ PURAN Vs. STATE OF UTTARANCHAL
July 25, 2012
MAZHAR ALAM Vs. SIRAJUDDIN
September 7, 2012
MEENA Vs. STATE OF UTTARAKHAND
June 8, 2012
MEENA W/O LACHMICHAND Vs. LACHMI CHAND S/O DEVI DAYAL
May 14, 2012
MEHANDI HASAN Vs. STATE OF UTTARAKHAND AND ANOTHER
September 20, 2012
MEHBOOB Vs. STATE OF UTTARAKHAND
October 31, 2012
MOBIN S/O ANWAR Vs. STATE OF UTTARAKHAND
October 6, 2012
MOH SARFARAZ Vs. STATE OF UTTARAKHAND AND OTHERS
September 24, 2012
MOHAMAD YAMIN ALI Vs. STATE OF UTTARAKHAND AND OTHERS
January 6, 2012
MOHAMMAD FURKAN Vs. REHANA, MOHAMMAD FURKAN
June 25, 2012
MOHAMMAD INTAZAR Vs. STATE OF UTTARAKHAND
July 16, 2012
MOHAN SINGH BISHT Vs. STATE OF UTTARANCHAL
April 13, 2012
MOHAN SINGH BISHT Vs. STATE OF UTTARAKHAND
August 3, 2012
MOHAN SINGH BISHT Vs. STATE OF UTTARAKHAND AND OTHERS
September 18, 2012
MOHD AKBAR KHAN Vs. STATE OF UTTARAKHAND
May 4, 2012
MOHD IQBAL, S/O FAZLA AND ORS Vs. STATE OF UTTARAKHAND AND ORS
May 18, 2012
MOHD ISRAR S/O. INAMUL HAQ R/O. HOUSE NO 1381, AZAD NAGAR ROORKEE, P.S KOTWALI GANG NAHAR ROORKEE DISTRICT HARDWAR AND ORS. Vs. STATE OF UTTARAKHAND, THROUGH SENIOR SUPERINTENDENT OF POLICE DISTRICT HARDWAR,
March 20, 2012
MOHD SHAHID HUSSAIN & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
September 10, 2012
MOHD SHARIKH SIDDIQUI Vs. RUDRA-BILAS SEHKARI SUGAR FACTORY AND OTHERS
December 31, 2012
MOHD SUFIYAN S/O NASIM Vs. STATE OF UTTARAKHAND
July 6, 2012
MOHD TAHIR S/O MOHD ALI Vs. STATE OF UTTARAKHAND
June 14, 2012
MOHD TAZIM Vs. STATE OF UTTARAKHAND
December 6, 2012
MOHD. AHMAD KABADI & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
April 19, 2012
MOHD. SALEEM AND OTHERS Vs. SMT. SAHEEN ASLAM
December 4, 2012
MOHD. UMAR FAROOQ Vs. STATE OF UTTARAKHAND
September 3, 2012
MOHD. YAKOOB Vs. STATE OF UTTARANCHAL
May 23, 2012
MOHINI PANDY Vs. STATE OF UTTARAKHAND
April 19, 2012
MOHIT S/O SHEESH RAM R/O VILLAGE SHIVRAJPUR, P.S. KUNDA DISTRICT UDHAM SINGH NAGAR Vs. STATE OF UTTARAKHAND
March 20, 2012
MOTEL DEVINE INTERNATIONAL Vs. DHAN BAHADUR AND OTHERS
September 10, 2012
MRITUNJAY KUMAR Vs. SRI P.C. SHARMA AND OTHERS
February 25, 2012
MS. MAMTA RANA Vs. STATE OF UTTARAKHAND AND OTHERS
September 14, 2012
MS. RACHNA Vs. STATE AND ANOTHER
March 14, 2012
MS. RAJ BALA MUDGAL & OTHERS Vs. WAZIR HASSAN & ANOTHER
July 27, 2012
MSM DISCOVERY PVT. LTD. Vs. ADESH KUMAR
April 3, 2012
MUBARAK HUSSAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
September 5, 2012
MUJAMMIL Vs. STATE OF UTTARAKHAND AND OTHERS
December 31, 2012
MUKESH Vs. STATE OF UTTARANCHAL
December 12, 2012
MUKESH CHANDRA ARYA Vs. STATE OF UTTARAKHAND AND OTHERS
April 27, 2012
MUKESH KUMAR Vs. STATE OF UTTARAKHAND
November 26, 2012
MUKESH NIGAM Vs. STATE OF UTTARAKHAND
June 7, 2012
MUKHTYAR AHMAD Vs. MANGTA HUSAIN
July 10, 2012
MUKHTYAR SINGH Vs. COMMISSIONER, COMMERCIAL TAX
November 20, 2012
MULKI RAJ SAINI Vs. STATE OF UTTARAKHAND
December 14, 2012
MUNAWWAR AND FIVE OTHERS Vs. STATE OF UTTARANCHAL
September 12, 2012
MUNENDRA SINGH @ MUNNA Vs. STATE OF UTTARAKHAND
December 12, 2012
MUNIJA Vs. STATE OF UTTARAKHAND
June 13, 2012
MUNISH CHANDRA Vs. STATE OF UTTARAKHAND AND ANOTHER
October 11, 2012
MUNNA SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
September 19, 2012
MUNNI PANT Vs. DISTRICT EDUCATION OFFICER BAGESHWAR
July 4, 2012
MUSAFIR SHARMA Vs. STATE OF U P
May 9, 2012
MUSHFIQUE Vs. DEVENDRA PRASAD
September 18, 2012
MUSTAQ S/O SANNU AND ORS Vs. STATE OF UTTARAKHAND AND ORS
May 9, 2012
NABEEN SINGH S/O SHRI HARISH CHANDRA SINGH R/O VILLAGE JAKH TEHSIL AND DISTRICT BAGESHEWAR Vs. STATE OF UTTARAKHAND
March 20, 2012
NADEEM USMANI AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
November 20, 2012
NAGENDRA BRAHMCHARI CHELA BRAHMLEEN ANAND SWAROOP BRAHMCHARI Vs. STATE OF UTTARAKHAND AND OTHERS
February 10, 2012
NAGENDRA PANDEY Vs. STATE OF UTTARAKHAND & OTHERS.
April 24, 2012
NAITHANI INTERNATIONAL Vs. OIL AND NATURAL GAS COMMISSION
July 6, 2012
NAMRATA SURI Vs. RAHUL KUMAR GUPTA
July 9, 2012
NAND KISHORE @ NANDU S/O MITHAI LAL KASHYAP R/O JAWAHAR NAGAR, HALDWANI DISTRICT NAINITAL Vs. STATE OF UTTARAKHAND
March 20, 2012
NAND KUMAR & ANOTHER Vs. STATE OF UTTARANCHAL
April 13, 2012
NAND KUMAR & ANOTHER Vs. STATE OF UTTARANCHAL
March 23, 2012
NAND LAL Vs. PRABASH CHANDRA
July 26, 2012
NANDA DEVI W/O CHANDRA SINGH Vs. STATE OF U P
November 29, 2012
NANHE AND ORS Vs. SARASWATI DEVI
September 26, 2012
NANHE KHA Vs. RAJENDRA SINGH
April 2, 2012
NANHE SINGH Vs. STATE OF UTTARAKHAND
April 10, 2012
NARAYAN SINGH Vs. STATE OF UTTARANCHAL AND NINE OTHERS
March 16, 2012
NARAYAN SINGH JAGWAN Vs. STATE OF UTTARAKHAND
May 24, 2012
NARENDAR KUMAR Vs. RAHUL BORA
August 9, 2012
NARENDRA GANDHI Vs. SHAILJA PARASHAR
October 19, 2012
NARENDRA KUMAR Vs. UTTARAKHAND TRANSPORT CORPORATION
April 26, 2012
NARENDRA KUMAR BANSAL Vs. STATE OF UTTARANCHAL
September 13, 2012
NARENDRA PUNDIR Vs. STATE OF UTTARANCHAL
December 18, 2012
NARENDRA SHARMA Vs. VAISHYA KUMAR SABHA (REGD ) KANKHAL HARDWAR
September 6, 2012
NARENDRA SINGH Vs. STATE OF UTTARAKHAND
December 12, 2012
NARENDRA SINGH Vs. STATE OF UTTARAKHAND
September 12, 2012
NARENDRA SINGH Vs. GHANSHYAM SINGH
June 15, 2012
NARENDRA SINGH DHAMI Vs. STATE OF UTTARAKHAND
June 22, 2012
NARESH KUMAR AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
August 31, 2012
NARESH KUMAR AND ORS Vs. UTTARAKHAND POWER CORPORATION LTD AND ORS
October 29, 2012
NARESH KUMAR DHIMAN Vs. STATE OF UTTARAKHAND
December 4, 2012
NARESH SETHI Vs. RAJKUMARI
July 24, 2012
NASEEM AHMED Vs. STATE OF UTTARANCHAL & OTHERS
March 19, 2012
NATIONAL DAIRY DEVELOPMENT BOARD Vs. STATE OF UTTARAKHAND
July 10, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. PREMA DEVI
November 22, 2012
NATURAL ELECTRO HOMEOPATHY RESEARCH AND DEVELOPMENT SOCIETY Vs. STATE OF UTTARAKHAND AND OTHERS
February 6, 2012
NAVAL KISHOR MELKANI Vs. STATE OF UTTARAKHAND AND OTHERS
April 18, 2012
NAVBHARAT SINGH S/O LATE DURGA SINGH Vs. STATE OF UTTARAKHAND
November 2, 2012
NAVEEN Vs. STATE OF UTTARANCHAL
November 23, 2012
NAVEEN BHAIYA @ NAVEEN AGARWAL S/O. LATE SHRI HAZARI LAL R/O. BERAGI CAMP, KANKHAL DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND
March 21, 2012
NAVEEN KUMAR Vs. DEPUTY INSPECTOR GENERAL OF POLICE
December 24, 2012
NAVEEN MARWAHA & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
June 21, 2012
NAVEEN RAM AND OTHERS Vs. VIMLA
October 16, 2012
NAWAB S/O AKHTAR Vs. STATE OF UTTARAKHAND
October 10, 2012
NAZAR HUSSAIN Vs. STATE OF UTTARANCHAL
March 15, 2012
NEELIMA GARG Vs. STATE OF UTTARAKHAND
June 20, 2012
NEEMA RAKHOLIYA W/O SHRI VISHAN DATT RAKHOLIYA, R/O JHALUWAJALA KHAM, POLICE STATION-KALADHUNGI, DISTRICT NAINITAL Vs. STATE OF UTTARAKHAND
May 3, 2012
NEERAJ GARG AND ANOTHER Vs. PRAVEEN KUMAR GUPTA
December 4, 2012
NEERAJ GIRI Vs. STATE OF UTTARAKHAND
April 4, 2012
NEERAJ LEKHAK @ JARNI S/O GOVIND BALLABH Vs. STATE OF UTTARAKHAND
November 26, 2012
NEERAJ SHAH Vs. THE SESSIONS JUDGE & ANOTHER
March 6, 2012
NEERAJ VERMA Vs. STATE OF UTTARAKHAND AND OTHERS
November 20, 2012
NEETU SINGH Vs. STATE OF U.P.
November 7, 2012
NEW ASIAN CONSTRUCTION COMPANY Vs. UJVN LIMITED
December 19, 2012
NEW INDIA ASSURANCE CO LTD Vs. JARIFAN
September 27, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. KUNTESH
November 8, 2012
NIGRODH Vs. STATE OF UTTARAKHAND
September 11, 2012
NIHARIKA AGARWAL Vs. STATE OF UTTARAKHAND AND OTHERS
January 10, 2012
NIKHAT ARIFA KHAN Vs. V S RAJORA AND ANOTHER
October 8, 2012
NIRMAL JEET KAUR Vs. STATE OF UTTARAKHAND
August 16, 2012
NIRMAL SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
December 24, 2012
NIRMAL SINGH Vs. GIRIRAJ KISHORE SHARMA
May 7, 2012
NIRVAIL SINGH AND ANOTHER; DALVIR SINGH; INDRAJEET SINGH Vs. STATE OF UTTARAKHAND; HARJEET SINGH
December 31, 2012
NITIN JAIN S/O RAKESH JAIN AND ORS Vs. STATE OF UTTARAKHAND
July 24, 2012
NITISH SINGH Vs. STATE OF UTTARAKHAND
June 13, 2012
NITTU Vs. STATE
May 1, 2012
NKG INFRASTRUCTURE LTD. Vs. STATE
November 6, 2012
NOOR HASAN @ MANGTA Vs. STATE OF UTTARANCHAL
March 14, 2012
OM NATH MALHOTRA Vs. SATISH KUMAR MITTAL
September 10, 2012
OM PAL SINGH Vs. STATE & ORS.
September 28, 2012
OM PRAKASH Vs. STATE OF UTTARANCHAL
January 4, 2012
OM PRAKASH ALIAS OMI Vs. STATE OF UTTARANCHAL
March 5, 2012
OM PRAKASH BHATIA Vs. STATE OF UTTARAKHAND & ANOTHER
October 18, 2012
OM PRAKASH CHAUHAN Vs. JOINT DIRECTOR OF HIGHER EDUCATION
October 3, 2012
OM PRAKASH CHAUHAN Vs. JOINT DIRECTOR OF HIGHER EDUCATION
October 1, 2012
OM PRAKASH SHARMA Vs. STATE OF UTTARAKHAND & OTHERS
May 21, 2012
OM VIR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, DEHRADUN AND ORS
September 26, 2012
OMVEER SINGH Vs. STATE OF UTTARAKHAND & OTHERS
November 6, 2012
ORIENTAL INSURANCE CO. LIMITED Vs. GHANSHYAM AWASTHI
November 1, 2012
P D SHARMA Vs. STATE OF UTTARAKHAND & ANOTHER
May 17, 2012
P.D. SHARMA Vs. STATE OF UTTRANCHAL
April 13, 2012
P.P. RAMCHANDRAN S/O P.P. PUSPAKARAN R/O 281 GURU ROAD, PATEL NAGAR, DEHRADUN, DISTRICT DEHRADUN. Vs. STATE OF UTTARAKHAND, THROUGH SENIOR SUPERINTENDENT OF POLICE, DEHRADUN, DISTRICT DEHRADUN
May 3, 2012
PANCH DEV JOSHI Vs. STATE OF UTTARAKHAND AND OTHERS
October 1, 2012
PANKAJ KUMAR Vs. STATE OF UTTARAKHAND
May 7, 2012
PANKAJ KUMAR SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
November 30, 2012
PANKAJ MITTAL Vs. STATE OF UTTARAKHAND
March 22, 2012
PANKAJ PANT Vs. NIRMALA PANT & OTHERS
September 17, 2012
PANKAJ PUROHIT Vs. UNION OF INDIA
October 29, 2012
PANKAJ RASTOGI, MEDICAL REPRESENTATIVE OF BHARAT SERIUM & VACCINE LTD Vs. STATE OF UTTARAKHAND
June 22, 2012
PANKAJ S/O BRIJPAL, Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY HOME, SECRETARIAT COMPLEX, DEHRADUN AND ANCHAL PAL W/O PANKAJ D/O SURESH CHAND PRESENTLY R/O GANESHPUR NEAR MALVIYA CHOWK, PS. KOTWALI GANG NAHER ROORKEE, DISTRICT HARDWAR
April 24, 2012
PANWA @ PAWAN, S/O. RISHAL AND ORS. ALL R/O. VILLAGE FULGARH, P.S. PATHRI DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND
March 21, 2012
PARAMJEET SINGH Vs. STATE OF UTTARAKHAND
June 12, 2012
PARAMJEET SINGH Vs. STATE OF UTTARAKHAND, THROUGH SECRETARY HOME
December 11, 2012
PARAS SAINI Vs. GURUKUL KANGRI VISHWAVIDHYALAYA HARIDWAR
June 25, 2012
PARIPURNA NAND NAITHANI Vs. STATE OF UTTARAKHAND & OTHERS
September 19, 2012
PARMANAND TIWARI Vs. UNION OF INDIA
June 18, 2012
PARMESH SINGH NEGI Vs. GANGA SINGH MATIYALI
October 8, 2012
PARPATI MANKANI Vs. SATTE OF UTTARAKHAND
July 13, 2012
PARSU RAM Vs. STATE OF UTTARAKHAND
December 18, 2012
PARVATI DEVI AND OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
September 11, 2012
PARVATIYA SAHKARI BHAISAJ VIKAS EVEM KRAY VIKRAY SANGH LTD Vs. SALE TAX OFFICER
April 25, 2012
PARVEJ & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
October 6, 2012
PARVEZ Vs. STATE OF UTTARAKHAND
May 4, 2012
PARVSHARAN SINGH Vs. HARPREET SINGH
July 16, 2012
PATANJALI BHARTIYA AYURVIGYAN AVAM ANUSANDHAN SANSTHAN Vs. UNION OF INDIA
July 6, 2012
PATANJALI BHARTIYA AYURVIGYAN AVAM ANUSANDHAN SANSTHAN,HARIDWAR Vs. UNION OF INDIA
September 14, 2012
PAWAN KUMAR Vs. STATE OF UTTARAKHAND
July 17, 2012
PAWAN KUMAR Vs. STATE OF UTTARAKHAND
September 5, 2012
PAWAN UPADHYAY Vs. INDIAN OIL CORPORATION LIMITED
April 11, 2012
PITAMBAR DUTT JOSHI Vs. STATE OF UTTARANCHAL
June 15, 2012
POOJA RAJPOOT Vs. DISTRICT MAGISTRATE, DEHRADUN
February 25, 2012
POORAN CHANDRA PANDEY, S/O GOVERDHAN PANDAY Vs. STATE OF UTTARAKHAND AND ORS
May 9, 2012
POORAN RAM Vs. STATE OF U.P.
March 20, 2012
PRABHAT BHARDWAJ Vs. VARSHA
June 28, 2012
PRADEEP BHANDARI & OTHERS Vs. BHARAT SANCHAR NIGAM LIMITED AND OTHERS
January 9, 2012
PRADEEP KUMAR JAIN Vs. OIL AND NATURAL GAS CORPORATION
June 8, 2012
PRADEEP KUMAR NAUTIYAL Vs. DEEPA NAUTIYAL
May 17, 2012
PRADEEP SINGH Vs. STATE OF UTTARAKHAND
April 19, 2012
PRADEEP SINGH S/O. JASWANT SINGH R/O. VILLAGE PEGA P.S. KASHIPUR, DISTRICT UDHAM SINGH NAGAR Vs. STATE OF UTTARAKHAND
March 22, 2012
PRADEEP SINGH, RAJENDRA SINGH Vs. STATE OF UTTARAKHAND
June 29, 2012
PRAFULLA MAJUMDAR AND ORS Vs. STATE OF UTTARAKHAND AND ORS
May 14, 2012
PRAKASH Vs. ASSISTANT DIRECTOR OF CONSOLIDATION
September 27, 2012
PRAKASH BHATT AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
October 13, 2012
PRAKASH CHANDRA Vs. STATE OF UTTARAKHAND
September 5, 2012
PRAKASH CHANDRA KHANDURI Vs. GARHWAL ANUSHUCHIT JANJATI VIKAS NIGAM LTD.
July 25, 2012
PRAMILA SYAL Vs. STATE OF UTTARAKHAND
June 14, 2012
PRAMOD KUMAR ALIAS BITTU AND OTHERS Vs. STATE OF UTTARANCHAL
September 13, 2012
PRAMOD KUMAR SHARMA Vs. STATE OF UTTARAKHAND
June 14, 2012
PRAMOD KUMAR SINGH CHAUHAN Vs. STATE OF UTTARAKHAND
July 13, 2012
PRASHANT CHAUHAN Vs. STATE OF UTTARAKHAND AND ANOTHER
September 10, 2012
PRASHANT KUMAR DABRAL Vs. DIGVIJAY SINGH
December 4, 2012
PRASHANT PANT Vs. STATE
June 15, 2012
PRATAP RAM Vs. STATE OF U P AND OTHERS
October 3, 2012
PRATAP SINGH Vs. STATE OF U P THROUGH COLLECTOR NAINITAL
September 26, 2012
PRATAP SINGH Vs. STATE OF U.P.
September 11, 2012
PRATAP SINGH S/O LATE DURLABH SINGH Vs. STATE OF U P (NOW STATE OF UTTARAKHAND)
November 19, 2012
PRATIPAL AND OTHERS Vs. STATE OF U.P. (NOW STATE OF UTTARAKHAND)
September 5, 2012
PRAVEEN KUMAR KARNWAL Vs. STATE OF UTTARAKHAND
June 18, 2012
PRAVEEN KUMAR S/O GYAN SINGH Vs. STATE OF UTTARAKHAND AND ORS
August 1, 2012
PRAVEEN PRADHAN Vs. STATE OF UTTARANCHAL
January 5, 2012
PRAVEEN SHARMA S/O K L SHARMA Vs. RASHMI SHARMA W/O PRAVEEN SHARMA
July 24, 2012
PRAVESH SINGH RANA Vs. REGISTRAR, CO-OPERATIVE SOCIETIES
September 24, 2012
PREETAM PRAKASH ARORA Vs. STATE OF UTTARAKHAND
June 29, 2012
PREETAM SINGH NEGI AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
February 22, 2012
PREM Vs. STATE OF UTTARANCHAL
May 24, 2012
PREM BALLABH SHAKTA Vs. KUMAON MANDAL VIKAS NIGAM LTD
August 9, 2012
PREM PREET SINGH Vs. STATE OF U.P.
January 2, 2012
PREM RAM Vs. MANAGING DIRECTOR, UTTARAKHAND PEY JAL & NIRMAN NIGAM, DEHRADUN & OTHERS
February 29, 2012
PREM RAM Vs. STATE OF UTTARANCHAL
September 5, 2012
PREM SAGAR S/O TOOFANI Vs. STATE OF UTTARAKHAND
July 26, 2012
PREM SINGH Vs. STATE OF UTTARAKHAND
September 3, 2012
PREM SINGH S/O SHRI BHOOP SINGH Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME DEHRADUN
April 20, 2012
PREMA BHAKT Vs. DISTRICT INSPECTOR OF SCHOOLS, NAINITAL AND OTHERS
December 18, 2012
PREMLATA @ SAKSHI Vs. STATE OF UTTARAKHAND & OTHERS
August 24, 2012
PUNNA LAL S/O SHRI RAM BARAHI R/O VILLAGE BAGULIA P.S. KHATIMA DISTRICT UDHAM SINGH NAGAR Vs. STATE OF UTTARAKHAND
March 13, 2012
PURAN CHANDRA PANT Vs. STATE OF UTTARAKHAND
April 17, 2012
PURAN SINGH Vs. STATE OF UTTARAKHAND
July 16, 2012
PUSHKAR CHANDAR JOSHI Vs. STATE OF UTTARAKHAND
March 1, 2012
PUSHKAR SINGH BISHT Vs. DISTRICT EDUCATION OFFICER
May 17, 2012
PUSHKAR STEEL (P) LTD Vs. OMBUDSMAN (ELECTRICITY)
March 21, 2012
PUSHP KUMAR SHARMA Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME
October 17, 2012
PUSHPA BHATT Vs. STATE OF UTTARAKHAND
May 3, 2012
PUSHPA BHATT Vs. STATE OF UTTARAKHAND AND OTHERS
May 2, 2012
PUSHPA BHATT & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
September 28, 2012
PYAR SINGH Vs. STATE OF YTTARAKHAND
September 27, 2012
PYARA Vs. STATE OF UTTARANCHAL
October 31, 2012
PYARU ALIAS PYARE LAL Vs. STATE OF UTTARAKHAND
September 10, 2012
R S SHUKLA Vs. HANCELLOR HEMWATI NANDAN BAHUGUNA GARHWAL UNIVERSITY
July 5, 2012
RADHA GUPTA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
June 4, 2012
RADHA KRISHNA AGARWAL Vs. KRISHNA LAL
March 29, 2012
RADHAKANT ADHIKARI, S/O ANAND ADHIKARI Vs. STATE OF UTTARAKHAND; REENA ADHIKARI W/O RADHAKANT; RESHMI (MINOR) D/O RADHAKANT ADHIKARI
December 11, 2012
RADHEY SHYAM SAXENA Vs. SUB DIVISIONAL
February 28, 2012
RAFAT ARAA Vs. QAMAR MIRJA
January 4, 2012
RAFI ALIAS FURKAN Vs. STATE OF UTTARANCHAL
June 13, 2012
RAFI ALIAS FURKAN Vs. STATE OF UTTARAKHAND
July 13, 2012
RAGHUBIR SINGH Vs. SITA DEVI
July 13, 2012
RAGHUBIR SINGH S/O LATE MATBAR SINGH AND ORS Vs. STATE OF UTTARAKHAND AND ORS
July 10, 2012
RAGHUNATH BALI Vs. PANDIT SRINIWAS
April 13, 2012
RAGHUVEER SINGH RAWAT Vs. STATE OF UTTARAKHAND
January 6, 2012
RAGHVENDRA SHARMA Vs. ACJM
July 27, 2012
RAGVENDRA SHIKHOLA AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
November 27, 2012
RAHASAN Vs. STATE OF UTTARANCHAL
December 29, 2012
RAHEES AHMED S/O MUBARIK Vs. STATE OF UTTARAKHAND AND FOUR OTHERS
September 28, 2012
RAHUL GANJU S/O SHRI JAWAHAR LAL GANJU Vs. STATE OF UTTARAKHAND THROUGH SUPERINTENDENT OF POLICE
August 6, 2012
RAI BAHADUR NARAYAN SUGAR MILLS LTD Vs. STATE OF UTTARAKHAND AND OTHERS
October 10, 2012
RAIS AHMAD Vs. RUSHADA RAHMAN
May 18, 2012
RAJ BAHADUR SINGH Vs. STATE OF UTTARANCHAL
April 13, 2012
RAJ KISHORE GOEL Vs. ADDITIONAL DISTRICT JUDGE AND OTHERS
February 23, 2012
RAJ KUMAR Vs. VISHAL
November 1, 2012
RAJ KUMAR @ RAJU Vs. STATE OF U.P.
September 25, 2012
RAJ KUMAR DABRA Vs. STATE OF UTTARAKHAND
November 27, 2012
RAJ NARAYAN SINGH Vs. CHANCELLOR, GOVIND BALLABH PANT UNIVERSITY
June 18, 2012
RAJ PAL, S/O. LATE SHRI SAMEY SINGH AND SMT. RASHMI @ RESHMA W/O. SHRI RAJ PAL SINGH BOTH R/O. VILLAGE IDRESHPUR POLICE STATION KHANPUR, DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND
March 22, 2012
RAJA MOHAMMAD AMIR MOHAMMAD KHAN Vs. UNION OF INDIA
April 12, 2012
RAJA MOHAMMAD AMIR MOHAMMAD KHAN Vs. UNION OF INDIA
April 23, 2012
RAJA RAM Vs. STATE OF UTTARAKHAND AND ANOTHER
September 24, 2012
RAJAT ARORA AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
February 15, 2012
RAJDHANI PLYWOOD INDUSTRIES (PVT.) LTD. Vs. DIRECTOR OF U.P. RAJYA MANDI PARISHAD
July 20, 2012
RAJEEV SINGHAL Vs. STATE OF UTTARAKHAND AND ANOTHER
April 24, 2012
RAJEEV SINGHAL Vs. UTTARAKHAND TRANSPORT CORPORATION
July 16, 2012
RAJENDRA AND OTHERS Vs. STATE OF U.P. (NOW STATE OF UTTARAKHAND)
September 28, 2012
RAJENDRA KUMAR Vs. STATE OF UTTARANCHAL
November 22, 2012
RAJENDRA KUMAR Vs. MANAGING DIRECTOR URTC
March 30, 2012
RAJENDRA KUMAR SINGHAL Vs. STATE OF UTTARAKHAND
April 16, 2012
RAJENDRA KUMAR SINGHAL Vs. STATE OF UTTARAKHANDAND ANOTHER
May 18, 2012
RAJENDRA PRASAD, DEVENDRA PRASAD Vs. STATE OF UTTARAKHAND
October 12, 2012
RAJENDRA SINGH Vs. STATE OF UTTARAKHAND
October 18, 2012
RAJENDRA SINGH Vs. UNION OF INDIA & OTHERS
November 8, 2012
RAJENDRA SINGH Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
July 5, 2012
RAJENDRA SINGH @ RAJU Vs. STATE OF UTTARANCHAL
July 16, 2012
RAJENDRA SINGH RAWAT Vs. STATE OF UTTARAKHAND & OTHERS
September 10, 2012
RAJENDRA SINGH S/O. SARDAR SINGH R/O. VILLAGE SHARIFNAGAR, P.S. THAKURDWARA DISTRICT MORADABAD (U.P.) Vs. STATE OF UTTARAKHAND
March 21, 2012
RAJESH Vs. STATE OF UTTARAKHAND
September 6, 2012
RAJESH DEVI Vs. STATE OF UTTARANCHAL AND OTHERS
July 5, 2012
RAJESH ENTERPRISES Vs. UTTARAKHAND POWER CORPORATION LTD & ORS
September 25, 2012
RAJESH JADLI SON OF SRI KISHAN CHAND, RESIDENT OF PATEL MARG JAMA BEHIND MASJID KOTDWAR Vs. M/S SIDHBALI MOTORS, NAJIBABAD ROAD, KOTDWAR GARHWAL THROUGH ITS PROPRIETOR SH. RAVINDRA SINGH CHAUHAN S/O SH. RAGHUNATH CHAUHAN
January 16, 2012
RAJESH JOSHI Vs. JOINT DIRECTOR OF EDUCATION KUMAUN REGION & ORS.
September 19, 2012
RAJESH KUMAR Vs. UNION OF INDIA
September 5, 2012
RAJESH KUMAR NIGAM Vs. UTTARAKHAND SEEDS AND TARAI DEVELOPMENT CORPORATION LTD
January 5, 2012
RAJESH KUMAR SURI Vs. STATE OF UTTARAKHAND AND ANOTHER
October 1, 2012
RAJESH NIRWAL Vs. STATE OF UTTARAKHAND AND OTHERS
April 4, 2012
RAJESH SAINI Vs. ATTAR SINGH
October 5, 2012
RAJIV KUMAR Vs. STATE OF UTTARAKHAND
July 16, 2012
RAJIV RANJAN CHOPRA @ BUNTY CHOPRA Vs. THE CHIEF SECRETARY, GOVT. OF UTTARANCHAL, DEHRADUN & OTHERS
February 27, 2012
RAJKEEYA AYURVED AVEM YUNANI CHIKITSA SEVA SANGH, UTTARANCHAL Vs. STATE OF UTTARAKHAND AND ANOTHER
January 3, 2012
RAJKUMAR Vs. STATE OF UTTARAKHAND
March 21, 2012
RAJPAL SINGH SOLANKI Vs. PRESIDING OFFICER
December 7, 2012
RAJU Vs. STATE OF UTTARAKHAND
December 13, 2012
RAJU Vs. STATE OF UTTARANCHAL
April 13, 2012
RAJVEER SINGH Vs. SMT. LAXMI DEVI AND OTHERS
December 5, 2012
RAJVEER SINGH Vs. EXECUTIVE OFFICER, NAGAR PANCHAYAT DINESHPUR
December 7, 2012
RAKESH Vs. STATE OF UTTARANCHAL
September 26, 2012
RAKESH DUTT SHARMA Vs. STATE OF UTTARANCHAL
March 6, 2012
RAKESH KUMAR Vs. STATE OF UTTARAKHAND & ANOTHER
September 19, 2012
RAKESH KUMAR DIXIT Vs. STATE OF UTTARAKHAND
February 27, 2012
RAKESH KUMAR S/O. HARIGAIN R/O. VILLAGE AHROLI, P.S. MEHNAGAR DISTRICT AZAMGARH (U.P.) Vs. STATE OF UTTARAKHAND
March 21, 2012
RAKESH KUMAR VERMA Vs. STATE OF UTTARAKHAND
January 6, 2012
RAKESH VERMA S/O MUNNALAL VERMA Vs. STATE OF UTTARAKHAND THROUGH SECRETARY, MINISTRY
December 12, 2012
RAM AUTAR SINGH & OTHERS Vs. MONICA THAKUR
September 18, 2012
RAM DAYAL SINGH Vs. MAKAN SINGH @ KULDEEP
December 31, 2012
RAM GOPAL Vs. STATE OF UTTARANCHAL
May 24, 2012
RAM KISHAN Vs. STATE OF UTTARAKHAND AND OTHERS
September 28, 2012
RAM KUMAR Vs. STATE OF UTTARAKHAND & ANOTHER
June 8, 2012
RAM LAKHAN NIGAM Vs. STATE OF UTTARAKHAND
April 3, 2012
RAM NARAYAN Vs. STATE OF UTTARAKHAND
October 18, 2012
RAM NARESH Vs. STATE OF UTTARAKHAND
March 6, 2012
RAM PRAKASH SHARMA Vs. CANE COMMISSIONER U.P.
February 24, 2012
RAM PURI CHELA SON OF CHELA MAHANT RAGHUBANS PURI (DECEASED) 1/1 MOHIT PURI S/O LATE MAHANT RAM PURI Vs. SMT. USHA SHARMA AND OTHERS
September 19, 2012
RAM SINGH BISHT Vs. LALIT PRASAD PANDEY
August 1, 2012
RAM SINGH RANA S/O KHEEM SINGH RANA Vs. STATE OF UTTARAKHAND
June 19, 2012
RAM SINGH S/O SOBAN SINGH, R/O KURIA GAON, P.S. TALLITAL, DISTRICT- NAINITAL Vs. STATE OF U.P.
March 19, 2012
RAM SWAROOP SHARMA Vs. STATE OF UTTARANCHAL
August 23, 2012
RAM SWAROOP SINGH RAWAT Vs. STATE OF UTTARAKHAND AND OTHERS
December 4, 2012
RAMAN SAHANI S/O LATE GRAH BHUSHAN SAHANI Vs. STATE OF UTTARAKHAND AND ORS
May 7, 2012
RAMANATHAN NATARAJAN AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
October 16, 2012
RAMDAYAL, BHOLA DUTT JOSHI Vs. BISHANDEI CHAUHAN & OTHERS
June 25, 2012
RAMESH @ SATTAL S/O LATE LAL CHAND R/O SAINIK COLONY BALMIKI BASTI P.S KOTWALI GANGNAHAR ROORKEE, DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND
February 29, 2012
RAMESH CHANDRA SINGH RANA S/O HEERA SINGH Vs. JAWAHAR SINGH S/O BARMESHWAR SINGH AND OTHERS
October 9, 2012
RAMESH KUMAR KANAUJIYA Vs. BHANA DEVI
September 12, 2012
RAMESH PAL SINGH S/O ATTAR SINGH Vs. RAJA MAHENDRA PRATAP AND OTHERS
November 22, 2012
RAMESH S/O LALTA PRASAD AND ORS Vs. STATE OF UTTARAKHAND
December 6, 2012
RAMESH S/O PHAGUN AND ORS Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)
December 20, 2012
RAMESH SINGH Vs. STATE OF UTTARANCHAL
November 2, 2012
RAMESH SINGH RAWAT S/O SHURVEER SINGH RAWAT Vs. STATE OF UTTARAKHAND AND ORS
May 8, 2012
RAMESHWAR DAYAL NAGALIA AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
September 28, 2012
RAMESHWAR PRASAD Vs. DISTRICT JUDGE
December 18, 2012
RAO JISHAN Vs. RAO JUNAD
September 27, 2012
RAUF ALI KHAN @ RAU AF ALI KHAN Vs. STATE OF UTTARAKHAND & OTHERS
October 9, 2012
RAVI BHUSHAN SHARMA Vs. JUDGE, FAMILY COURT, HARIDWAR & OTHERS
November 29, 2012
RAVI KUTLEHARIA Vs. INDIAN DRUGS AND PHARMACEUTICALS LIMITED
May 16, 2012
RAVI PRAKASH JAIN Vs. ADDL. DISTRICT MAGISTRATE
June 15, 2012
RAVI SHANKAR JOSHI Vs. STATE OF UTTARAKHAND
July 13, 2012
RAVI SHANKAR JOSHI Vs. ANIL JOSHI
May 2, 2012
RAVI SRIVASTAVA S/O P N SRIVASTAVA AND ORS Vs. STATE OF UTTARAKHAND
August 7, 2012
RAVINDAR SINGH SAINI, S/O SHRI JAGAT SINGH Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME
April 27, 2012
RAVINDRA ALIAS ADDU Vs. STATE
June 28, 2012
RAVINDRA ARORA S/O P D ARORA Vs. STATE OF UTTARAKHAND AND ORS
March 14, 2012
RAVINDRA KUMAR SAXENA AND ORS Vs. STATE OF UTTARAKHAND & ANOTHER
September 3, 2012
RAVINDRA KUMAR SHARMA Vs. REGIONAL SERICULTURAL RESEARCH STATION CENTRAL SILK BOARD
July 31, 2012
RAVINDRA PRASAD Vs. STATE OF UTTARAKHAND AND ANOTHER
November 29, 2012
REENA Vs. SEWA GIR
September 25, 2012
REKHA AGRAWAL Vs. STATE OF UTTARAKHAND
March 22, 2012
REKHA ASWAL Vs. STATE OF UTTARAKHAND
August 7, 2012
RELIANCE INFRASTRUCTURE LTD Vs. STATE OF UTTARAKHAND
April 27, 2012
RENU Vs. RAKESH KANNOJIA
August 30, 2012
RENU BISHT Vs. GARHWAL MANDAL VIKAS NIGAM LTD
June 26, 2012
RENU PILAKHWAL Vs. DISTRICT MAGISTRATE AND OTHERS
April 27, 2012
RIDDHI SIDDHI GLUCO BIOLS LTD Vs. STATE OF UTTARAKHAND
April 17, 2012
RIMJHIM Vs. HAJI JULFIKAR
September 7, 2012
RISHABH VELVELEEN LTD. Vs. UNION OF INDIA AND OTHERS
September 10, 2012
RISHI SONKAR Vs. STATE OF UTTARKHAND
July 25, 2012
RITA RANI Vs. STATE OF UTTARANCHAL
July 4, 2012
RITESH Vs. STATE OF UTTARAKHAND AND ANOTHER
November 8, 2012
RITU AGARWAL Vs. STATE OF UTTARAKHAND
June 19, 2012
RITU CHAUHAN & ANOTHER Vs. CHANDRAPAL SINGH CHAUHAN
September 10, 2012
ROHITASH SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
October 30, 2012
ROOP CHAND Vs. STATE OF UTTARANCHAL
August 1, 2012
ROORKEE STEELS PRIVATE LTD Vs. UTTARAKHAND POWER CORPORATION LIMITED
June 20, 2012
ROSHAN Vs. STATE OF UTTARAKHAND
August 16, 2012
ROSHAN ARA Vs. STATE OF UTTARAKHAND
June 19, 2012
ROSHAN LAL Vs. STATE OF UTTARAKHAND
September 18, 2012
ROSHI DEVI Vs. LALIT MOHEN CHAUDHARY
March 12, 2012
S C GHILDIAL Vs. STATE OF UTTARAKHAND
April 2, 2012
S K GARG Vs. C B I
March 22, 2012
S K GARG Vs. CBI
February 22, 2012
S.S. INDUSTRIES Vs. SECURE PHARMA PRIVATE LIMITED AND FOUR OTHERS
June 5, 2012
SAB INDUSTRIES LTD Vs. STATE INDUSTRIAL DEVELOPMENT CORPORATION OF UTTARANCHAL LTD
July 6, 2012
SAB SINGH MEHRA Vs. STATE OF UTTARAKHAND
August 14, 2012
SAGAR BHATT Vs. STATE OF UTTARAKHAND
October 17, 2012
SAGIR AHMAD Vs. STATE OF UTTARAKHAND
July 6, 2012
SAHADEV KALAUNI Vs. STATE OF UTTARAKHAND
September 3, 2012
SAHARA INDUSTRIES Vs. STATE BANK OF INDIA
March 30, 2012
SAIDA Vs. ABDUL GAFOOR
May 1, 2012
SAJID Vs. STATE OF UTTARANCHAL
April 16, 2012
SALEEM Vs. STATE OF UTTARAKHAND
May 16, 2012
SALEEM AHMAD KHAN Vs. STATE OF UTTARANKHAND AND ANOTHER
October 6, 2012
SALONI DEVI @ SAPNA (MINOR); BRIJ PAL Vs. STATE OF UTTARAKHAND & OTHERS
October 9, 2012
SAMAY SINGH S/O SUKHBEER SINGH Vs. STATE OF UTTARAKHAND
July 24, 2012
SAMEEP GANDHI & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
October 11, 2012
SAMI RAZA KHAN Vs. MANOJ MEHRA.
October 15, 2012
SAMMYEDIN Vs. STATE OF UTTARAKHAND
September 5, 2012
SAMSHER ALIAS LALA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
May 24, 2012
SANDEEP BENIWAL AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
October 12, 2012
SANDEEP KASHYAP & OTHERS Vs. REENA DEVI
September 25, 2012
SANDEEP SINGH, DALVEER LAL PANWAR Vs. STATE OF UTTARAKHAND
June 28, 2012
SANDHYA RANI Vs. STATE OF UTTARAKHAND
April 27, 2012
SANGEETA AGARWAL Vs. STATE OF UTTARAKHAND
March 22, 2012
SANJAY Vs. STATE OF UTTARAKHAND
May 15, 2012
SANJAY CHAUHAN Vs. STATE OF UTTARAKHAND
August 1, 2012
SANJAY JAIN Vs. STATE OF UTTARAKHAND,
May 16, 2012
SANJAY KUMAR Vs. G.B.PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY, PANT NAGAR, AND ANOTHER
April 11, 2012
SANJAY KUMAR AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
October 11, 2012
SANJAY PALIWAL AND ANOTHER Vs. BHARAT HEAVY ELECTRICALS LTD., RANIPUR, HARIDWAR
August 7, 2012
SANJAY RASTOGI & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
March 14, 2012
SANJEEV AGGARWAL Vs. DURGA AGGARWAL
January 5, 2012
SANJEEV CHHABRA Vs. STATE OF UTTARAKHAND
June 25, 2012
SANJEEV SINGH S/O CHANDAN SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
April 27, 2012
SANTOSH KUMAR KHANNA & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
May 18, 2012
SARDAR ABDUL WAHID KHAN Vs. DISTRICT JUDGE
November 19, 2012
SARDAR GURPREET SINGH Vs. ADITIONAL DISTRICT JUDGE/F.T.C.II,DEHRADUN
November 23, 2012
SARDAR LAKHBIR SINGH Vs. SWARGASHRAM TRUST
December 7, 2012
SARJEET SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND
November 26, 2012
SARVA SHRI RAMA DAIRY PRODUCTS LIMITED Vs. COMMISSIONER, COMMERCIAL TAX
November 27, 2012
SARVSHRI SATYSHEEL AND COMPANY Vs. STATE OF U P
June 13, 2012
SASHI ARYA Vs. MANAGING DIRECTOR AND TWO
May 7, 2012
SATENDER NATH RAI Vs. UNION OF INDIA
February 28, 2012
SATENDRA KUMAR Vs. STATE OF UTTARAKHAND & ANOTHER
August 23, 2012
SATENDRA THAPA Vs. GAGANPREET SINGH
May 3, 2012
SATISH CHANDRA AGARWAL Vs. LAXMI DEVI
September 13, 2012
SATISH JAIN Vs. MUKESH JAIN
October 11, 2012
SATISH KARANWAL Vs. STATE
December 27, 2012
SATISH KUMAR Vs. BRANCH MANAGER S.B.I.
December 10, 2012
SATISH KUMAR Vs. STATE OF UTTARANCHAL
March 21, 2012
SATISH KUMAR Vs. GARRISON ENGINEERS, M.E.S. PREM NAGAR
November 2, 2012
SATISH KUMAR SINGHAL Vs. STATE OF UTTARAKHAND AND OTHERS
November 20, 2012
SATPAL ROHILA AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
September 21, 2012
SATPAL S/O PHOOL CHAND; OM PRAKASH S/O SANDHU RAM BOTH R/O VILLAGE PABNAVA Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)
October 17, 2012
SATTAR S/O NANU Vs. STATE OF UTTARAKHAND
June 14, 2012
SATVEER VALMIKI Vs. STATE OF UTTARANCHAL
June 21, 2012
SATYA PAL SINGH S/O TARA SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
November 26, 2012
SATYA PRAKASH Vs. STATE OF UTTARAKHAND
April 27, 2012
SATYA SANATAN TRUST SADANAND ASHRAM Vs. GOPAL BRAHAMCHARI DISCIPLE SWAMI JYOTIRMAYANAD
August 8, 2012
SATYAPAL MALIK Vs. STATE OF UTTARAKHAND
May 2, 2012
SAVITA PRASAD NAUTIYAL Vs. MANAGING DIRECTOR
July 9, 2012
SAVITRI SANGURI & TWO Vs. STATE OF UTTARAKHAND
May 19, 2012
SEHKARI MATSYA NIDHI SAMITI Vs. KUSHAL PAL
April 24, 2012
SETU THAPA Vs. STATE OF UTTAR PRADESH
September 19, 2012
SEWA SINGH AND SIX OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
June 27, 2012
SHABANA PRAVEEN Vs. STATE OF UTTARAKHAND
April 2, 2012
SHAFIQ @ GHAYAL Vs. STATE OF UTTARAKHAND
July 5, 2012
SHAHID AND OTHERS Vs. STATE OF UTTARANCHAL
December 11, 2012
SHAHRUKH S/O. RAEES R/O. VILLAGE TELIWALA PADLI GUJJAR, P.S. GANGNAHAR ROORKEE DISTRICT HARDWAR THROUGH HIS FATHER RAEES Vs. STATE OF UTTARAKHAND
March 21, 2012
SHAILA JOSHI Vs. STATE OF UTTARAKHAND
November 23, 2012
SHAILENDRA KUMAR Vs. PUBLIC SERVICE COMMISSION, UTTARAKHAND
June 7, 2012
SHAILENDRA SINGH NEGI, VIRENDRA RAWAT Vs. STATE OF UTTARAKHAND AND ANOTHER
October 1, 2012
SHAKEEL AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
June 27, 2012
SHAKUNTALA DEVI Vs. URMILA AGARWAL
December 14, 2012
SHAKUNTALA DEVI Vs. J & K BANK
July 23, 2012
SHAMI S/O MUNNA, R/O NEAR MADINA MASJID, KHATARI, P.S. RAMNAGAR, DISTRICT NAINITAL Vs. STATE OF UTTARAKHAND, THROUGH SECRETORY HOME, DEHRADUN, SHAKEEL AHMAD, S/O JAMEEL AHMAD, R/O BLOCK ROAD, KHATARI RAMNAGAR, DISTRICT NAINITAL
May 3, 2012
SHAMIM AHMED ANSARI S/O LATE SHRI RASHID AHMED R/O 438 INDRA NAGAR COLONY V. VIHAR, DEHRADUN Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME DEHRADUN
April 20, 2012
SHAMIM ALAM S/O LATE SHRI MUNNAWER ALI KHAN Vs. DINESH AGGARWAL, S/O LATE SRI RATI RAM AGARWAL
June 15, 2012
SHAMIM AND ANR. Vs. STATE OF UTTARAKHAND
September 12, 2012
SHAMIM AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
September 11, 2012
SHAMON MASIH & OTHERS Vs. STATE OF UTTARKAHAND & ANOTHER
January 2, 2012
SHAMSHAD Vs. STATE UTTARANCHAL
August 8, 2012
SHAMSHER @ JAMOORA S/O SRI ASGAR Vs. S.D.M. ROORKEE, DISTRICT HARIDWAR AND ANOTHER
May 14, 2012
SHAMSHER SON OF RATAN BAHADUR AND ORS Vs. STATE OF UTTAR PRADESH (NOW STATE OF UTTARAKHAND)
September 7, 2012
SHANKAR MANDAL Vs. STATE OF UTTARAKHAND
August 9, 2012
SHANKER ENTERPRISES KANPUR Vs. RAM SOLVENT EXTRACTIONS PVT LTD
June 28, 2012
SHANTI SWAROOP MAHAR Vs. STATE OF UTTARAKHAND
June 22, 2012
SHARAD BHARDWAJ Vs. STATE OF UTTARAKHAND & ANOTHER
September 12, 2012
SHARAFAT Vs. STATE OF UTTARAKHAND
July 27, 2012
SHARAVAN SINGH Vs. STATE OF UTTARANCHAL AND OTHERS
March 13, 2012
SHARVSHRI SITA RAM ANIRUDH KUMAR Vs. COMMISSIONER, TRADE TAX
December 18, 2012
SHASHIBALA SRIVASTAVA Vs. STATE OF UTTARAKHAND
July 6, 2012
SHAUKIN S/O RUSTAM, R/O VILLAGE PEERPURA, P.S. KOTWALI MANGLAUR, DISTRICT HARIDWAR Vs. ZILA PANCHAYAT, HARIDWAR, DISTRICT HARIDWAR, THROUGH ITS UPPER MUKHYA ADHIKARI
April 19, 2012
SHEKHAR CHANDRA Vs. STATE OF U P
June 15, 2012
SHEKHAR CHANDRA JOSHI Vs. CHIEF POST MASTER GENERAL UTTARAKHAND PARIMANDAL
July 6, 2012
SHER MOHAMMAD Vs. STATE OF UTTARANCHAL
November 30, 2012
SHER SINGH Vs. STATE OF UTTARANCHAL
February 24, 2012
SHER SINGH & ANOTHER Vs. RADHA DEVI
November 19, 2012
SHESH NATH Vs. CANTONMENT BOARD
May 4, 2012
SHESH NATH S/O SRI ARVIND KUMAR RAI Vs. CANTONMENT BOARD THROUGH CHIEF EXECUTIVE OFFICER ALMORA UTTARAKHAND
April 4, 2012
SHIV AVTAR Vs. BOARD OF REVENUE
August 1, 2012
SHIV DAYAL Vs. STATE OF UTTARAKHAND
September 6, 2012
SHIV LAL Vs. BOARD OF REVENUE
May 15, 2012
SHIV RAJ SINGH S/O RUDA SINGH Vs. STATE OF UTTARAKHAND & OTHERS
April 10, 2012
SHIV SINGH NAYAL S/O JAGAT SINGH NAYAL Vs. STATE OF UTTARAKHAND AND ORS
March 14, 2012
SHIVDEI Vs. CO-OPERATIVE SOCIETIES
August 21, 2012
SHOBAN SINGH NEGI & ANOTHER Vs. DIRECTOR OF SCHOOL EDUCATION & OTHERS
May 22, 2012
SHOBAN SINGH NEGI Vs. DIRECTOR OF SCHOOL EDUCATION
April 22, 2012
SHOBHIT KUMAR Vs. STATE OF UTTARAKHAND
October 17, 2012
SHOORVEER SINGH AND OTHERS Vs. DIRECTOR, JANJATI KALYAN
November 23, 2012
SHOORVEER SINGH MATOORA Vs. STATE OF UTTARAKHAND
April 4, 2012
SHRI HARI OM KANSAL S/O LATE SHRI KASHI NATH, Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME, DEHRADUN,
April 30, 2012
SHRI KRSNA URJA PROJECT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
December 17, 2012
SHRICHAND Vs. DISTRICT JUDGE
August 4, 2012
SHUBHRA Vs. STATE OF UTTARAKHAND
April 9, 2012
SHYAM SINGH Vs. STATE OF UTTARAKHAND
April 27, 2012
SHYAM SINGH Vs. STATE OF UTTARANCHAL
April 20, 2012
SHYAM SUNDER Vs. STATE OF UTTARAKHAND
January 6, 2012
SHYAM SUNDER JAISWAL Vs. STATE OF UTTARANCHAL AND ANOTHER
March 23, 2012
SHYAM SUNDER NAINWAL Vs. STATE OF UTTARANCHAL
July 24, 2012
SHYAMVEER Vs. STATE OF UTTARAKHAND & ANOTHER
September 24, 2012
SIKHA DEVI @ SHIKHA PAWAR Vs. STATE OF UTTARAKHAND
April 23, 2012
SINGH AND COMPANY, THROUGH ITS PARTNER LALIT SINGH S/O THAKUR ZALIM SINGH Vs. STATE OF UTTARAKHAND AND TWO OTHERS
March 23, 2012
SITA RAM Vs. STATE OF UTTARAKHAND
June 13, 2012
SITAB SINGH (DECEASED) THROUGH L RS Vs. STATE OF U P & TWO ORS
January 20, 2012
SMT REKHA RAGHUWANSHI W/O SRI SUHIL RAGHUWANSHI R/O GRAM RATANPUR, PATTI SUKHRO THANA & TEHSIL KOTDWAR DISTRICT PAURI Vs. STATE OF UTTARAKHAND THROUGH SECRETARY HOME, UTTARAKHAND SASHAN DEHRADUN,
January 4, 2012
SMT. ANGOORI DEVI AND ORS. Vs. SURENDRA KUMAR KUKRETI AND ORS.
November 20, 2012
SMT. BOHATI WIFE OF SHRI BISHAMBER SINGH R/O VILLAGE GEE MOHAMMAD PUR SAYEED PUR, TEHSIL ROORKEE, DISTRICT - HARIDWAR Vs. SMT. MEERA DEVI WIFE OF SHRI DHARAM PAL,
May 19, 2012
SMT. CHANDRA KALA SHARMA Vs. STATE OF UTTARAKHAND & ORS.
May 8, 2012
SMT. GEETA DEVI Vs. STATE OF UTTARAKHAND & OTHERS
April 25, 2012
SMT. JYOTI DEVI (DUKLAN) Vs. STATE OF UTTARAKHAND & OTHERS
March 13, 2012
SMT. MADHUBALA GIRI AND ONE ANOTHER Vs. ESTATE OFFICER/NAGAR PRASHASAK AND OTHERS
March 19, 2012
SMT. MRINAL DIMARI KUKRETI Vs. CAPT. MAYANK KUKRETI
April 27, 2012
SMT. MRINAL DIMARI KUKRETI Vs. CAPT. MAYANK KUKRETI
April 26, 2012
SMT. MUNNI DEVI Vs. STATE & ORS.
October 4, 2012
SMT. NAZARAT KHATTOON AND MOHD. AZAM KHAN Vs. STATE OF UTTARANCHAL & ANOTHER
March 20, 2012
SMT. POOJA MULTANI W/O ASHISH KUMAR Vs. STATE OF UTTARAKHAND AND TWO OTHERS
March 21, 2012
SMT. PRABHA DEVI Vs. STATE AND OTHERS
March 12, 2012
SMT. PREETI D/O SRI NAND KISHORE, R/O MOHALLA CHAKLAN DHEERWALI, P.S. JWALAPUR, DISTRICT HARDWAR, Vs. PRADEEP UPADHYAY S/O SRI RAM KUMAR UPADHYAY, R/O H.N. 30 SARVA PRIYA VIHAR COLONY, KANKHAL, TEHSIL & DISTRICT HARDWAR
May 4, 2012
SMT. RAMA GOEL & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
May 19, 2012
SMT. RAMESHWARI DEVI Vs. ANIRUDH KUMAR AND OTHERS
April 17, 2012
SMT. REKHA GUPTA Vs. STATE OF UTTARAKHAND & OTHERS
February 15, 2012
SMT. SALMA KHATOON & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
August 23, 2012
SMT. SANTOSH Vs. STATE OF UTTARAKHAND & ANOTHER
September 11, 2012
SMT. SANTOSH SHARMA Vs. JUDICIAL MAGISTRATE, ROORKEE, DISTRICT HARIDWAR AND ANOTHER
February 23, 2012
SMT. SEEMA Vs. STATE OF UTTARAKHAND AND OTHERS
January 6, 2012
SMT. SHASHI BALA Vs. STATE OF UTTARAKHAND AND OTHERS
December 6, 2012
SMT. SHIKHA THAKUR Vs. MUKESH THAKUR
March 16, 2012
SMT. SUNITA AND OTHERS Vs. STATE OF UTTARANCHAL
December 19, 2012
SMT. TARA Vs. STATE OF UTTARANCHAL & OTHERS
March 23, 2012
SMT. VIMLESH Vs. STATE OF UTTARAKHAND & OTHERS
May 24, 2012
SOBAN SINGH Vs. STATE OF UTTARAKHAND
August 14, 2012
SOHAN LAL Vs. SRI POORAN CHAND AND ANOTHER
April 25, 2012
SOHAN SINGH & OTHERS Vs. STATE OF UTTARANCHAL & OTHERS
January 3, 2012
SOHAN SINGH AND OTHERS Vs. SENIOR SUPERINTENDENT OF POLICE, U S NAGAR AND OTHERS
October 18, 2012
SOM Vs. SAMEY SINGH
January 3, 2012
SOM DUTT SHARMA Vs. STATE OF UTTARANCHAL
January 10, 2012
SOM SINGH Vs. STATE OF UTTAR PRADESH
September 7, 2012
SOMCHANDRA Vs. STATE OF UTTARAKHAND
August 23, 2012
SOMVEER JAT Vs. STATE OF UTTARAKHAND
December 26, 2012
SONIYA VERMA Vs. STATE OF UTTARAKHAND AND ORS
October 30, 2012
SRI BHIM SIGH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
March 14, 2012
SRI GOPI RAM Vs. THE STATE OF UTTARAKHAND AND OTHERS
April 16, 2012
SRIPAL & OTHERS Vs. STATE OF UTTARANCHAL & OTHERS
March 21, 2012
SRIRAM AND OTHERS Vs. STATE OF UTTARANCHAL
July 13, 2012
STATE Vs. BANSHIDHAR JOSHI AND ANOTHER
September 25, 2012
STATE Vs. ABID AND OTHERS
March 19, 2012
STATE Vs. JHAGRU @ SURENDRA
March 19, 2012
STATE INDUSTRIAL DEVELOPMENT CORPORATION OF UTTARANCHAL Vs. MOHAMMAD IBRAHIM
December 11, 2012
STATE OF U P Vs. GURVINDER SINGH@ DALVINDER SINGH
August 30, 2012
STATE OF U P Vs. TEJ PAL
June 15, 2012
STATE OF U P (NOW STATE OF UTTARAKHAND) Vs. NOORA S/O BASHIR
September 24, 2012
STATE OF U P (NOW STATE OF UTTARAKHAND) Vs. ALI SHER S/O ROSHANDEEN, GOLA SOTA KANGRI AND ORS
September 6, 2012
STATE OF U P (NOW STATE OF UTTARAKHAND) Vs. MAUSAM S/O KRIPA RAM
September 10, 2012
STATE OF U P (NOW STATE OF UTTARAKHAND) Vs. ATOL SINGH S/O MOR SINGH AND ORS
September 11, 2012
STATE OF U P (NOW STATE OF UTTARAKHAND) Vs. KAMAL KISHORE SHARMA S/O SHRI GANGADHAR SHARMA
September 12, 2012
STATE OF U P (NOW STATE OF UTTARAKHAND) Vs. PRADEEP KUMAR S/O UMA NAND SINGH
November 26, 2012
STATE OF U P (NOW STATE OF UTTARAKHAND) Vs. DHARM SINGH, S/O SULTAN SINGH; SULTAN SINGH; VIDYA DEVI, W/O SULTAN SINGH
September 27, 2012
STATE OF U.P (NOW STATE OF UTTARAKHAND) Vs. KHALIL AHMAD AND ANOTHER
August 29, 2012
STATE OF U.P. Vs. PREMIER CONSTRUCTION COMPANY
December 21, 2012
STATE OF U.P. Vs. LABOUR COURT U.P., DEHARADUN
September 10, 2012
STATE OF U.P. Vs. HARISH SINGH
September 20, 2012
STATE OF U.P. Vs. SUNDER SINGH
September 20, 2012
STATE OF U.P. Vs. AJIT PANWAR
September 4, 2012
STATE OF UTTAR PRADESH Vs. STATE OF UTTARAKHAND AND ORS
December 19, 2012
STATE OF UTTAR PRADESH Vs. HARBINDER
September 7, 2012
STATE OF UTTAR PRADESH Vs. ANAND MANI
December 3, 2012
STATE OF UTTARAKHAND Vs. COMMISSIONER OF INCOME TAX
March 2, 2012
STATE OF UTTARAKHAND Vs. HUKUM SINGH
January 2, 2012
STATE OF UTTARAKHAND Vs. PUBLIC SERVICES TRIBUNAL, UTTARANCHAL
May 1, 2012
STATE OF UTTARAKHAND Vs. TRILOK CHAND
December 7, 2012
STATE OF UTTARAKHAND Vs. SURESH PAL
December 19, 2012
STATE OF UTTARAKHAND Vs. KAUSHALYA DEVI
July 19, 2012
STATE OF UTTARAKHAND Vs. VIJENDRA
June 5, 2012
STATE OF UTTARAKHAND Vs. RAJESH SINGH
July 25, 2012
STATE OF UTTARAKHAND Vs. HARISH SHARMA
July 25, 2012
STATE OF UTTARAKHAND Vs. VIPIN SINGH
February 28, 2012
STATE OF UTTARAKHAND Vs. INDRA LAL
February 25, 2012
STATE OF UTTARAKHAND Vs. SHANKU ALIAS SHANKAR BHATT
April 27, 2012
STATE OF UTTARAKHAND Vs. DEPU DAS
December 20, 2012
STATE OF UTTARAKHAND Vs. RFAN
December 24, 2012
STATE OF UTTARAKHAND Vs. SALEEM AHMAD
December 3, 2012
STATE OF UTTARAKHAND Vs. ARUN KALRA
December 19, 2012
STATE OF UTTARAKHAND Vs. GITANJALI ASSOCIATES
July 25, 2012
STATE OF UTTARAKHAND Vs. SHIV SINGH
December 20, 2012
STATE OF UTTARAKHAND Vs. KRISHNA KUMAR
December 21, 2012
STATE OF UTTARAKHAND Vs. SAJID AND OTHERS
September 7, 2012
STATE OF UTTARAKHAND Vs. BRAHM PAL AND TWO OTHERS
September 7, 2012
STATE OF UTTARAKHAND Vs. MOHAN SINGH
December 20, 2012
STATE OF UTTARAKHAND Vs. TAJWAR SINGH
June 25, 2012
STATE OF UTTARAKHAND Vs. JAI PRAKASH ASSOCIATES LTD
June 5, 2012
STATE OF UTTARAKHAND Vs. PANKAJ BADONI
April 18, 2012
STATE OF UTTARAKHAND Vs. KHIMULI DEVI
July 19, 2012
STATE OF UTTARAKHAND Vs. DHARMENDRA RAWAT
July 20, 2012
STATE OF UTTARAKHAND Vs. PRAKASH BHATT
July 19, 2012
STATE OF UTTARAKHAND Vs. HARI SINGH
August 7, 2012
STATE OF UTTARAKHAND Vs. ATOL SINGH
October 6, 2012
STATE OF UTTARAKHAND & OTHERS Vs. EX RECRUIT CONSTABLE MOHD. FAHREEN
April 17, 2012
STATE OF UTTARAKHAND & OTHERS Vs. SMT. V.P. SINGH AND ANOTHER
February 27, 2012
STATE OF UTTARAKHAND AND OTHERS Vs. JAI DATT
April 26, 2012
STATE OF UTTARAKHAND AND OTHERS Vs. PRASHANT KUMAR SHARMA AND OTHERS
April 16, 2012
STATE OF UTTARAKHAND AND OTHERS Vs. BAL KRISHNA MISHRA AND ANOTHER
March 14, 2012
STATE OF UTTARAKHAND AND OTHERS Vs. NARAYAN SINGH NEGI AND OTHERS
May 3, 2012
STATE OF UTTARAKHAND THROUGH ITS PRINCIPAL SECRETARY FINANCE DEHRADUN Vs. NESTLE INDIA LTD
June 5, 2012
STATE OF UTTARAKHAND, THROUGH ITS PRINCIPAL SECRETARY, FINANCE, DEHRADUN Vs. NESTLE INDIA LTD
June 15, 2012
STATE OF UTTARANCHAL Vs. SHYAM LAL
June 13, 2012
STATE OF UTTARANCHAL Vs. DEVENDRA
December 19, 2012
STATE OF UTTARANCHAL Vs. RAM NIWAS TYAGI AND OTHERS
December 27, 2012
STATE OF UTTARANCHAL Vs. PAPPI @ JAGPAL AND ANOTHER
December 11, 2012
STATE OF UTTARANCHAL Vs. ANWAR AND OTHERS
December 4, 2012
STATE OF UTTARANCHAL Vs. ALAM
October 31, 2012
STATE OF UTTARANCHAL Vs. K S ARORA AND OTHERS
December 31, 2012
STATE OF UTTARANCHAL Vs. JAGMOHAN SINGH
November 27, 2012
STATE OF UTTARANCHAL Vs. VEER SINGH
September 5, 2012
STATE OF UTTARANCHAL Vs. PREETAM SINGH & OTHERS
April 16, 2012
STATE OF UTTARANCHAL Vs. RAJEEV FAILBUS ALIAS BHAIYU
December 14, 2012
STATE OF UTTARANCHAL Vs. PRADEEP AGARWAL
June 21, 2012
STATE OF UTTARANCHAL Vs. SUNDER LAL
July 10, 2012
STATE OF UTTARANCHAL Vs. YOGENDRA SHARMA
July 31, 2012
STATE OF UTTARANCHAL Vs. DHAN SINGH
May 25, 2012
STATE OF UTTARANCHAL Vs. HANIF @ HALKA
June 26, 2012
STATE OF UTTARANCHAL Vs. ARVIND BISHT
August 1, 2012
STATE OF UTTARANCHAL Vs. VIJAY PAL SINGH
September 5, 2012
STATE OF UTTARANCHAL Vs. ISTYAQ @ MOHD. SALIM
April 20, 2012
STATE OF UTTARANCHAL Vs. AMOD KUMAR
December 21, 2012
STATE OF UTTARANCHAL Vs. MAN SINGH
December 13, 2012
STATE OF UTTARANCHAL Vs. PINDAR ALIAS BHUPENDRA
December 13, 2012
STATE OF UTTARANCHAL Vs. INDRA NATH
December 11, 2012
STATE OF UTTARANCHAL Vs. RAVINDRA SINGH
October 8, 2012
STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND) Vs. BHULLAN AND ORS
November 5, 2012
STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND) Vs. BRAHMA PAL SINGH
December 21, 2012
STATE OF UTTARANCHAL (NOW UTTARAKHAND) Vs. HARI RAM S/O KHYALI RAM
November 26, 2012
SUBHAN,S/O SRI HAKIM Vs. STATE OF UTTARAKHAND THROUGH CHIEF SECRETARY
December 12, 2012
SUBHASH CHAND Vs. STATE OF UTTARAKHAND
June 14, 2012
SUBHASH CHAND JASUJA & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
November 21, 2012
SUBHASH CHAND S/O RAMSNEHI Vs. SARASWATI DEVI W/O SUBHASH CHAND
March 14, 2012
SUBHASH CHANDRA PANT Vs. STATE OF UTTARAKHAND
June 25, 2012
SUBHASH KAKKAR & OTHERS Vs. STATE OF UTTARANCHAL & ANOTHER
March 22, 2012
SUBHASH KASHYAP Vs. STATE OF UTTARANCHAL AND ANOTHER
June 22, 2012
SUBHASH NAGAR Vs. STATE OF UTTARAKHAND
September 7, 2012
SUBHASH S/O. PHOOL SINGH R/O. CHAKPHERI AFJALGARH BIJNOR, UTTAR PRADESH Vs. STATE OF UTTARAKHAND
March 22, 2012
SUDHEER KUMAR GUPTA Vs. STATE OF UTTARAKHAND AND OTHERS
November 8, 2012
SUDHIR BUDAKOTI Vs. STATE OF UTTARAKHAND AND OTHERS
February 27, 2012
SUDHIR KAPOOR Vs. STATE OF UTTARAKHAND
November 1, 2012
SUDHIR KUMAR AGARWAL Vs. STATE OF UTTARAKHAND & ANOTHER
August 3, 2012
SUDHIR SINGH Vs. BHARAT HEAVY ELECTRICALS LIMITED
May 7, 2012
SUHAIL Vs. STATE OF UTTARAKHAND AND OTHERS
September 20, 2012
SUHRID SUDARSHAN SHAH Vs. STATE OF UTTARANCHAL
July 30, 2012
SUKHDEV SINGH ALIAS DEVA Vs. STATE OF UTTARANCHAL
September 26, 2012
SUKHJEET SINGH Vs. STATE OF UTTARAKHAND
September 11, 2012
SUKHWANT SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
October 4, 2012
SUKWANT SINGH S/O KARNAL SINGH Vs. STATE OF UTTARAKHAND AND ORS
May 4, 2012
SULEMAN & ANOTHER Vs. STATE OF UTTARANCHAL
September 12, 2012
SULEMAN S/O SHABBIR AHMAD R/O VILLAGE RAIPUR P.S BHAGWANPUR DISTRICT HARDWAR Vs. STATE OF UTTARKHAND THROUGH SECRETARY HOME, DEHRADUN RADDI S/O CHATRU R/O VILLAGE RAIPUR P.S BHAGWANPUR DISTRICT HARDWAR
March 19, 2012
SULOCHNA DEVI W/O LATE MAHANAND Vs. NAGENDRA DATT THAPLIYAL
April 12, 2012
SUMAN Vs. RAFIQ AHMAD
September 3, 2012
SUNIL GAUR S/O SURESH GAUR Vs. STATE OF UTTARAKHAND
January 19, 2012
SUNIL KUMAR Vs. STATE OF UTTARANCHAL
September 6, 2012
SUNIL KUMAR DHASMANA Vs. STATE OF UTTARAKHAND
May 8, 2012
SUNIL KUMAR JHA S/O DHANESHWAR JHA Vs. STATE OF UTTARAKHAND
June 14, 2012
SUNIL KUMAR S/O OM PRAKASH Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)
October 8, 2012
SUNIL KUNWAR Vs. STATE OF UTTARAKHAND
April 27, 2012
SUNIL P SINGH S/O PREM SINGH AND ORS Vs. STATE OF UTTARAKHAND AND ORS
May 16, 2012
SUNIL SHARMA, S/O RISHIPAL SHARMA AND ORS Vs. STATE OF UTTARAKHAND AND ORS
August 6, 2012
SUNIL SINGH Vs. STATE OF UTTARAKHAND
August 16, 2012
SUNIT KUMAR MATHUR & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
August 3, 2012
SUNITA DEVI Vs. STATE OF UTTARAKHAND
August 6, 2012
SUNITA SHARMA AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
February 15, 2012
SUNNY CHAWLA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
October 15, 2012
SURAJ KUMAR SAXENA Vs. STATE OF UTTARAKHAND
March 13, 2012
SURAJ SINGH Vs. STATE OF UTTARAKHAND
October 4, 2012
SURAT SINGH Vs. STATE OF UTTARANCHAL
March 23, 2012
SURENDRA CHANDRA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
January 6, 2012
SURENDRA GARG AND OTHERS Vs. STATE OF UTTARANKHAND
October 8, 2012
SURENDRA KUMAR ARORA Vs. STATE OF UTTARAKHAND & OTHERS
February 28, 2012
SURENDRA KUMAR SAXENA Vs. RENU SAENA
January 5, 2012
SURENDRA LAL Vs. TEJ LAL
July 13, 2012
SURENDRA SHARMA Vs. STATE OF UTTARAKHAND
June 22, 2012
SURENDRA SINGH Vs. A D J FAST TRACK
January 2, 2012
SURENDRA SINGH BISHT Vs. STATE OF UTTARANCHAL & ANOTHER
January 10, 2012
SURENDRA SINGH CHAUHAN Vs. STATE OF U.P.
September 20, 2012
SURESH CHAND S/O PHOOL SINGH Vs. STATE OF UTTARAKHAND
March 15, 2012
SURESH CHAND SHARMA Vs. STATE OF UTTARAKHAND
September 25, 2012
SURESH CHANDRA Vs. STATE OF UTTARANCHAL
June 21, 2012
SURESH CHANDRA TIWARI Vs. STATE
May 24, 2012
SURESH KUMAR MAURYA Vs. STATE OF UTTARAKHAND
November 6, 2012
SURESH KUMAR PURI Vs. STATE OF UTTARAKHAND
May 17, 2012
SURESH KUMAR WALA Vs. STATE OF UTTARANCHAL
November 26, 2012
SURESH PANDEY Vs. STATE OF UTTARAKHAND
December 27, 2012
SURESH PRASAD TIWARI AND OTHERS Vs. UNION OF INDIA AND OTHERS
March 20, 2012
SURESH RATHORE Vs. STATE OF UTTARAKHAND THROUGH CHIEF SECRETARY
November 6, 2012
SURESHANAND SHARMA Vs. FOOD CORPORATION OF INDIA
December 12, 2012
SURINDER KAUR Vs. ISLAM AHMAD & OTHERS
March 27, 2012
SURJEET KAUR Vs. INTERNATIONAL ISHAVASYAM
March 22, 2012
SURYA DARSHAN SINGH BISHT Vs. UTTARAKHAND POWER CORPORATION LTD
April 26, 2012
SURYA KANT DHASMANA S/O SHRI MANOHAR DHASMANA 194, KARANPUR, P.S DALANWALA DEHRADUN, UTTARAKHAND Vs. STATE OF UTTARAKHAND THROUGH D.M. DEHRADUN AND C.B.I. THROUGH S.P. C.B.I. C.P.E. DEHRADUN
May 3, 2012
SUSHIL KUMAR SAINI Vs. PAWAN SAINI S/O SITA RAM
October 15, 2012
SUSHILA AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
August 1, 2012
SUSHILA DEVI Vs. DISTRICT PROGRAM OFFICER, RUDRAPRAYAG AND OTHERS
April 26, 2012
SUSHILA DEVI Vs. STATE OF UTTARANCHAL
February 29, 2012
SUSHMA DAYAL JOHRI Vs. STATE OF UTTARAKHAND & OTHERS
April 25, 2012
SWAMI PARAM PRAKASH, SHISHYA SWAMI PARMANAND Vs. STATE OF UTTARAKHAND AND ORS
March 15, 2012
SWAMI RAM NIVAS RAM SANEHI Vs. SWAMI RAM VINOD
November 19, 2012
SWAMI SANDHYAPURI TRUST, RISHIKESH, DISTRICT DEHRADUN AND ANOTHER Vs. SWAMI MAHESHWAANAND DISCIPLE SWAMI PRAKASHANAND AND 10 OTHERS
September 25, 2012
SWAMI SUNDER SINGH AND ANOTHER Vs. LANDOUR CANTONMENT BOARD MUSSOORIE AND TWO OTHERS
December 18, 2012
SWAROOP SINGH Vs. STATE OF UTTARANCHAL
February 25, 2012
T.K. BANERJEE Vs. STATE OF UTTARAKHAND & ANOTHER
March 19, 2012
TAHIRA KHATOON D/O LATE ALLAHDIYA Vs. STATE OF UTTARAKHAND
August 7, 2012
TANVIR S/O SHABBIR Vs. EJAZUL HASSAN ALIAS SULTAN CHISHTI
June 11, 2012
TARA SINGH & OTHERS Vs. STATE OF U.P.
May 2, 2012
TARSEM KAUR AND OTHERS Vs. STATE OF UTTARANCHAL
September 4, 2012
TASLEEM AND ORS Vs. STATE OF UTTARANCHAL AND ORS
August 22, 2012
TAUFIQ AHMAD & ANOTHER Vs. STATE OF UTTARAKHAND
February 6, 2012
TECHINVESTMENT INDIA (PVT.) LTD. Vs. ASSAM POWER ELECTRICALS LTD.
July 16, 2012
TEENA Vs. JHANDU
June 6, 2012
TEHRI BANDH PRABHAVIT SANGHARSH SAMITI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
January 10, 2012
TEHRI HYDRO DEVELOPMENT CORPORATION LTD Vs. MANJU TIWADI
September 10, 2012
TEJ GIRI Vs. STATE
January 6, 2012
TEJ PAL S/O RAM SINGH Vs. STATE OF UTTARAKHAND
June 22, 2012
TEJ SINGH Vs. STATE OF UTTARANCHAL
September 3, 2012
TEJPAL SINGH S/O SRI RAJPAL SINGH R/O VILLAGE RAMUWALA GANESH, P.S. & TEHSIL THAKUDWARA, DISTRICT MORADABAD (U.P.) Vs. SMT. OMWATI W/O TEJPAL,
May 14, 2012
TEK CHAND S/O HIRA LAL R/O VILLAGE-DUPAHRIYA; PREM PAL S/O BENI RAM Vs. STATE OF UTTARANCHAL (NOW STATE OF UTTARAKHAND)
December 11, 2012
THE ORIENTAL INSURANCE CO. LTD. Vs. SMT. SEEMA RAUTELA AND OTHERS
April 9, 2012
TILAK RAM Vs. STATE OF UTTARAKHAND
September 18, 2012
TINKU @ VINOD S/O BABU LAL Vs. STATE OF UTTARAKHAND AND ANOTHER
November 1, 2012
TONI @ RANJODH SINGH Vs. STATE OF UTTAR PRADESH (NOW STATE OF UTTARAKHAND)
October 1, 2012
U P JAL NIGAM Vs. PREM SAGAR
September 12, 2012
U P STATE ELECTRICITY BOARD Vs. CHEEMA PAPER MILLSP LTD
March 30, 2012
U.P. HANDLOOM CORPORATION LTD. Vs. SAVITRI UNIYAL
July 26, 2012
U.P. STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U.P.
September 5, 2012
U.P. STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U.P.
December 26, 2012
UDAY PRATAP SINGH Vs. STATE OF UTTARAKHAND
February 29, 2012
UDHAI SINGH Vs. STATE OF UTTARANCHAL
January 2, 2012
UMA KOHLI Vs. STATE OF U P
September 3, 2012
UMA SHASTRI Vs. STATE OF UTTARAKHAND
November 26, 2012
UMESH BISHT & OTHERS Vs. KAILASH PANDEY & ANOTHER
September 17, 2012
UMESH CHAND BORO Vs. STATE OF UTTAR PRADESH (NOW STATE OF UTTARAKHAND)
October 17, 2012
UMESH CHANDRA Vs. REGISTRAR, CO-OPERATIVE SOCIETIES, UTTARAKHAND
April 17, 2012
UMESH KUMAR PAHWA Vs. BOARD OF DIRECTORS
September 11, 2012
UMMED SINGH S/O AMAR SINGH AND ORS Vs. STATE OF UTTAR PRADESH (NOW STATE OF UTTARAKHAND)
September 26, 2012
UNION OF INDIA Vs. RAJ KUMAR
July 24, 2012
UNION OF INDIA Vs. CHANDOLA HOMEOPATHIC MEDICAL COLLEGE
July 23, 2012
UNION OF INDIA Vs. SAHJAD ALI KHAN
June 14, 2012
UNION OF INDIA Vs. SHRING CONSTRUCTION COMPANY PVT. LTD.
October 9, 2012
UNION OF INDIA Vs. VED PRAKASH ARORA
December 28, 2012
UNION OF INDIA & OTHERS Vs. PATANJALI BHARTIYA AYURVIGYAN AVAM ANUSANDHAN SANSTHAN
January 9, 2012
UNION OF INDIA AND OTHERS Vs. RAJESH DUTTA AND OTHERS
April 26, 2012
UNITED BREWERIES LIMITED Vs. STATE OF UTTARAKHAND
July 10, 2012
UPASANA Vs. STATE OF UTTARAKHAND
December 21, 2012
USHA BRECO LIMITED; K P PANDEY Vs. STATE OF U P ; COMMISSIONER OF ENTERTAINMENT TAX; DISTRICT ENTERTAIMENT TAX OFFICER
December 31, 2012
USHA DABRAL W/O ANIL DABRAL D/O VIDHYA DUTT DOBHAL AND ORS Vs. ANIL DABRAL S/O GHANSHYAM DABRAL R/O 28A NAI BASTI RACECOURSE
August 7, 2012
USHA RANI AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
October 29, 2012
USHA SAXENA D/O LATE SRI GOPAL KUMAR SAXENA Vs. DIVISIONAL FOREST OFFICER HALDWANI NAINITAL
April 11, 2012
USMAN Vs. STATE OF UTTARANCHAL
December 5, 2012
UTTAR PRADESH BHUTPURVA SAINIK KALYAN NIGAM LTD Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
September 24, 2012
UTTAR PRADESH STATE SUGAR CORPORATION LIMITED Vs. DISTRICT JUDGE, DEHRADUN
September 13, 2012
UTTARAKHAND JAL SANSTHAN Vs. PUBLIC SERVICE TRIBUNAL
August 1, 2012
UTTARAKHAND JAL SANSTHAN Vs. UTTARAKHAND PUBLIC SERVICE TRIBUNAL AND ANOTHER
April 18, 2012
UTTARAKHAND POWER CORPORATION LTD Vs. OMBUDSMAN
January 2, 2012
UTTARAKHAND POWER CORPORATION LTD. Vs. BHAGWAN SINGH RANA
February 29, 2012
UTTARAKHAND PUBLIC SERVICE COMMISSION HARIDWAR DISTRICT HARIDWAR THROUGH ITS SECRETARY Vs. SALINI DADAR
August 1, 2012
UTTARAKHAND PUBLIC SERVICECOMMISSION Vs. TANVIR AHMED
August 1, 2012
UTTARAKHAND RURAL ROAD DEVELOPMENT AGENCY (U.R.R.D.A.) AND ANOTHER Vs. DISTRICT MAGISTRATE/COLLECTOR, DEHRADUN AND OTHERS
September 26, 2012
UTTARAKHAND SHRAMJIVI PATRAKAR Vs. LABOUR COMMISSIONER
September 7, 2012
UTTARAKHAND SUGAR MILLS ASSOCIATION Vs. STATE OF UTTARAKHAND
May 4, 2012
UTTARAKHAND TRANSPORT CORPORATION Vs. PRAMOD SINGH
May 4, 2012
UTTARAKHAND TRANSPORT CORPORATION Vs. SHAMIM AHMED
July 25, 2012
UTTARAKHAND UTHAN SAMITI Vs. STATE OF UTTARAKHAND
July 18, 2012
UTTARANCHAL ASSOCIATES Vs. STATE OF UTTARAKHAND
August 24, 2012
V K SHARMA; REKHA SHARMA Vs. REKHA SHARMA AND OTHERS; STATE OF UTTARAKHAND
October 9, 2012
V N SINGH Vs. CBI DEHRADUN
December 7, 2012
V.I.P. INDUSTRIES LIMITED Vs. STATE OF UTTARAKHAND AND THREE OTHERS
April 4, 2012
V.P. SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
January 31, 2012
VAISHNO ENFOCOM EZYNET PVT LTD Vs. STATE OF UTTARAKHAND
July 18, 2012
VAKEEL ANSARI Vs. MANOJ GARG
March 22, 2012
VASANTI DEVI AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
February 7, 2012
VAYU RAJ SINGH Vs. STATE OF UTTARANCHAL
May 18, 2012
VED PAL SINGH Vs. DEPUTY INSPECTOR GENERAL (P A C )
June 15, 2012
VENKATESWAR RAO DIVAKARUNI @ BENI Vs. STATE OF UTTARAKHAND
December 4, 2012
VIDYA SAGAR @ LAXMI NARAIN, PUJARI HANUMAN AND GARUR MANDIR Vs. DISTRICT JUDGE, PAURI GARHWAL
October 6, 2012
VIGYAN VIKRAM SHAH Vs. MAHARAJA NARENDRA SHAH CHARITABLE TRUST & ANOTHER
August 3, 2012
VIJAY GARG Vs. SMITA
May 17, 2012
VIJAY KRISHAN RIKHI AND OTHERS Vs. INDIAN INSITUTE OF TECHNOLOGY, ROORKEE AND ANOTHER
April 17, 2012
VIJAY KUMAR Vs. RAKESH KUMAR JAIN
March 16, 2012
VIJAY KUMAR Vs. STATE OF UTTARAKHAND
July 26, 2012
VIJAY KUMAR SINGH RAWAT Vs. STATE OF UTTARANCHAL
June 15, 2012
VIJAY PAL Vs. STATE OF UTTARAKHAND AND ANOTHER
June 13, 2012
VIJAY PAL SINGH Vs. UTTARANCHAL SUGARS
May 1, 2012
VIJAY PRAKASH THAPA Vs. UNION OF INDIA
May 25, 2012
VIJAY SAINI Vs. STATE OF UTTARAKHAND
July 20, 2012
VIJAY SINGH S/O SHRI PREM SINGH Vs. STATE OF UTTARAKHAND
August 8, 2012
VIJAYA DEVI Vs. STATE OF UTTARAKHAND
June 22, 2012
VIJAYLAXMI Vs. RAJEEV JAKHMOLA
April 17, 2012
VIJENDRA SINGH S/O SHRI RAJA RAM R/O 37, CIVIL LINES ROORKEE, DISTRICT HARDWAR Vs. STATE OF UTTARAKHAND THROUGH S.S.P. HARDWAR
April 18, 2012
VIKAS DUBEY & OTHERS Vs. STATE OF UTTARANCHAL & OTHERS
April 19, 2012
VIKRAM SINGH NEGI Vs. DISTRICT MAGISTRATE CHAMOLI
December 4, 2012
VIKRAM SINGH SAJWAN Vs. STATE OF UTTARAKHAND & OTHERS
September 3, 2012
VILLAGERS OF GRAM SABHA KAMOLA, KOTABAGH BLOCK, THROUGH THEIR GRAM PRADHAN SRI HITESH KUMAR Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF ENVIRONMENT AND FORESTS, NEW DELHI
May 3, 2012
VINAY KUMAR CHOPRA AND ORS Vs. STATE OF UTTARAKHAND AND TWO OTHERS
December 17, 2012
VINAY TIWARI Vs. VIDYA W/O SRI GOPAL SINGH RAWAT
April 13, 2012
VINDHYAVASINI STONE CRUSHER PVT LTD Vs. COMMISSIONER COMMERCIAL TAX
June 15, 2012
VINEET PANWAR Vs. STATE OF UTTARAKHAND
March 22, 2012
VINESH KUMAR Vs. STATE OF UTTARAKHAND
August 23, 2012
VINOD KUMAR Vs. UNION OF INDIA
July 4, 2012
VINOD KUMAR Vs. STATE OF UTTARAKHAND AND ANOTHER
October 17, 2012
VINOD KUMAR SHAHI Vs. STATE OF UTTARAKHAND
December 19, 2012
VINOD KUMAR TANDON & ANOTHER Vs. BAHADUR LAL GUPTA
June 28, 2012
VINOD NAUTIYAL Vs. VICE CHANCELLOR, HEMWATI NANDAN BAHUGUNA, GARHWAL UNIVERSITY (CENTRAL UNIVERSITY), SRINAGAR
July 23, 2012
VINOD PAUL SINGH Vs. UNION OF INDIA
June 26, 2012
VINOD PRAKASH NAUTIYAL Vs. STATE OF UTTARAKHAND
July 10, 2012
VINOD RAI S/O SURESH RAI Vs. STATE OF UTTARAKHAND & ANOTHER
May 4, 2012
VINOD SHARMA Vs. STATE OF UTTARAKHAND
June 25, 2012
VINOD TRISHAL Vs. CBI THROUGH SUPERINTENDENT OF POLICE
October 15, 2012
VIPIN Vs. STATE OF UTTARAKHAND
April 18, 2012
VIPIN KUMAR Vs. STATE OF UTTARAKHAND
December 26, 2012
VIPUL KUMAR, VINOD KUMAR GUPTA Vs. RAVINDRA SAINI, RAGUVEER SAINI OPPOSITE
July 6, 2012
VIRENDRA KUMAR Vs. STATE OF UTTARANCHAL
October 6, 2012
VIRENDRA KUMAR AND ANOTHER Vs. STATE OF UTTARANCHAL
September 5, 2012
VIRENDRA KUMAR SAINI Vs. STATE OF UTTARAKHAND
April 30, 2012
VIRENDRA KUMAR SHASTRI Vs. STATE OF UTTARAKHAND AND ANOTHER
February 24, 2012
VIRENDRA SINGH Vs. STATE OF UTTARAKHAND
January 4, 2012
VIRENDRA SINGH BISHT Vs. STATE OF UTTARAKHAND
April 25, 2012
VIRENDRA SINGH CHAUHAN & OTHERS Vs. RANI
July 26, 2012
VISAN SINGH Vs. STATE OF UTTARANCHAL
December 7, 2012
VISHAL Vs. DEVENDRA SINGH BISHT
November 20, 2012
VISHAL Vs. DEVENDRA SINGH BISHT
November 21, 2012
VISHAL UNIYAL AND VIJAY KUMAR UNIYAL Vs. STATE OF UTTARAKHAND THROUGH SECRETARY (HOME) AND SMT. SARITA UNIYAL
November 26, 2012
VIVEK SHARMA, S/O SURESHA NAND SHARMA AND ORS Vs. STATE OF UTTARAKHAND AND ORS
July 4, 2012
VIVEK VERMA Vs. STATE OF UTTARAKHAND
July 31, 2012
WAHEED S/O BASHEER AND ORS Vs. STATE OF UTTARAKHAND AND ORS
August 8, 2012
WAVE INDUSTRIES PVT LTD Vs. GUPTA & COMPANY
October 10, 2012
WILD LIFE INSTITUTE OF INDIA Vs. MUKTI PRASAD
April 16, 2012
Y K SINGH Vs. STATE OF UTTARAKHAND & OTHERS
August 23, 2012
YASHPAL Vs. STATE OF U P THROUGH COLLECTOR HARIDWAR
July 6, 2012
YASMIN, W/O GULAB SHAH Vs. STATE OF UTTARAKHAND AND ORS
May 11, 2012
YASSEN Vs. STATE OF UTTARAKHAND
February 13, 2012
YASSIN ALIAS MUNNA ALIAS NANHE Vs. STATE OF U P
June 27, 2012
YASWANT SINGH Vs. STATE OF UTTARANCHAL AND OTHERS
April 30, 2012
YATISH PANT Vs. STATE OF UTTARAKHAND
May 22, 2012
YOGENDRA KUMAR Vs. STATE OF UTTARAKHAND
July 20, 2012
YOGENDRA KUMAR RAI Vs. STATE OF UTTARAKHAND
April 13, 2012
YOGENDRA PRASAD Vs. STATE OF UTTARAKHAND
June 27, 2012
YOGENDRA PRASAD, INDRASAN PRASAD Vs. STATE OF UTTARAKHAND
June 26, 2012
YOGENDRA SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
January 9, 2012
YOGRAJ Vs. JUDICIAL MAGISTRATE, PUROLA, DISTT. UTTARKASHI
June 8, 2012
YONUS Vs. STATE OF UTTARANCHAL
August 16, 2012
ZAHID HUSSAIN S/O SHAKBEER HUSSAIN Vs. STATE OF UTTARAKHAND AND ORS
July 24, 2012
ZAKIR Vs. STATE OF UTTARANCHAL
October 10, 2012
ZAKIR HUSSAIN AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
September 7, 2012