Case Index

Title
Date
C.G. SEKHARAN, CHERIACHANASSERIL Vs. PADMAVATHY, W/O. KRISHNANKUTTYC
November 21, 2012
C.K. ZAFARULLA Vs. RESERVE BANK OF INDIA
December 3, 2012
E V PHILIP Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 19, 2012
JITHA KUMAR. K Vs. CENTRAL BUREAU OF INVESTIGATION, SPECIAL CRIME BRANCH
June 29, 2012
KELU Vs. STATE OF KERALA
June 20, 2012
MANAGER SIDDARTHA CENTRAL SCHOOL PUTHOOR Vs. CENTRAL BOARD OF SECONDARY EDUCATION
April 4, 2012
V.P.SAKARIYA Vs. COCHIN PORT TRUST
May 31, 2012
A A PADMANABHAN Vs. SUB INSPECTOR OF POLICE
June 20, 2012
A ABIDA BEEVI Vs. C LATHIKA
July 23, 2012
A AUGUSTIN Vs. EXECUTIVE COMMITTEE
August 9, 2012
A C SUKUMARAN Vs. TRAVANCORE PRAVASSY HOUSING FINANCE LTD
July 5, 2012
A DILEEP KUMAR Vs. S R SUJITHA
June 26, 2012
A G GEORGE PRESIDENT MANAGING Vs. JOINT REGISTRAR OF CO-OPERATIVE
July 20, 2012
A G MINI Vs. STATE OF KERALA
July 3, 2012
A HABEEB Vs. UTHORIZED OFFICER CENTRAL BANK OF INDIA
September 6, 2012
A J JOSEPH Vs. STATE OF KERALA
September 25, 2012
A J WALSTON Vs. DISTRICT COLLECTOR
July 2, 2012
A JAYARAJ Vs. STATE OF KERALA REPRESENTED BY TAHSILDAR
August 16, 2012
A JOSE Vs. STATE OF KERALA
June 5, 2012
A K BABU LOWER DIVISION CLERK COLLECTORATE MALAPPURAM CIVIL STATION P O MALAPPURAM Vs. STATE OF KERALA SECRETARY TO GOVERNMENT SCHEDULED CASTES AND SCHEDULED TRIBES DEVELOPMENT DEPARTMENT SECRETARIAT TRIVANDRUM
June 5, 2012
A K MOHANAN Vs. P D BASHI
September 5, 2012
A K ZAKARIYA Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY DEPARTMENT OF HEALTH
July 24, 2012
A L SARADAMMA AND ORS Vs. SOMASUNDARAN PILLAI AND ORS
January 25, 2012
A M SALAM Vs. STATE OF KERALA REP BY SECRETARY TAXES DEPARTMENT GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
April 12, 2012
A M SHIHAB Vs. INTELLIGENCE INSPECTOR
July 9, 2012
A MOHANAN NAIR Vs. STATE OF KERALA
July 11, 2012
A MUJEEB REHMAN Vs. V S SULOCHAN
August 6, 2012
A MURUGADAS Vs. COMMERCIAL TAX OFFICER
July 5, 2012
A N VIJAYAKUMAR LAB/LIBRARY ASSISTANT Vs. PRINCIPAL S N COLLEGE CHENGANNUR
August 13, 2012
A P AUL AND ORS Vs. STATE OF KERALA AND ORS
August 17, 2012
A P MUHAMMED RAFEEQUE S/O P P ABDULLA Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES KANNUR
June 4, 2012
A P RAMACHANDRAN Vs. KERALA STATE ELECTRICITY BOARD REPRESENTED BY ITS SECRETARY VYDYUTHI BHAVAN PATTOM THIRUVANANTHAPURAM
June 5, 2012
A PURUSHOTHAMAN Vs. SENIOR OPERATIONS MANAGER INDIAN OIL CORPORATIONS LTD
July 6, 2012
A R SALIM THUNDATHIL PUTHAN VEEDU Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA
August 3, 2012
A RAMANKUTTY NAIR Vs. CANARA BANK
August 22, 2012
A S DINESAN Vs. V CHANDRA DAS
August 1, 2012
A SHAMSUDEEN Vs. KERALA STATE ROAD TRANSPORT CORPORATION REPRESENTED BY ITS MANAGING DIRECTOR TRANSPORT BAHVAN THIRUVANANTHAPURAM
May 22, 2012
A SUBAYER Vs. STATE OF KERALA
October 3, 2012
A SUNIL RAJ Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
June 18, 2012
A T SASI S/O A T KUTTAYI Vs. M SURESH BABU S/O SIVADASAN
July 16, 2012
A T SAYED MOHAMMED Vs. SHRI MOHANDAS
March 20, 2012
A V KRISHNAN NAIR Vs. DISTRICT COLLECTOR
August 2, 2012
A VARGHESE Vs. SUPERINTENDENT OF POLICE IDUKKI DISTRICT KERALA
May 29, 2012
A VIJAYAKUMARI Vs. ANITHAKUMARI P R
August 13, 2012
A X KURIAKOSE Vs. KERALA STATE FINANCIAL ENTERPRISES
August 16, 2012
A Y CHACKO DRIVERTHANNITHODE GRAMA Vs. THANNITHODE GRAMA PANCHAYATH
March 9, 2012
A YAMINA PASHA Vs. SPECIAL TAHSILDAR
July 26, 2012
A. AHMED KOYA Vs. STATE OF KERALA
February 24, 2012
A. ALAVIKUTTY Vs. STATE OF KERALA, S.I. OF POLICE, PARAPANANGADI
July 30, 2012
A. HAFIZ, HAFIZ VILLA, SRIVILASOM NAGAR Vs. MADHU.V
November 7, 2012
A. HAROON RASHEED Vs. CENTRAL BOARD OF SECONDARY EDUCATION
November 2, 2012
A. MAJEED Vs. S. RADHAKRISHNAN NAIR
February 14, 2012
A. RADHAKRISHNA BHAT Vs. STATE OF KERALA
December 10, 2012
A. RAMACHANDRAN Vs. INDIAN COUNCIL FOR AGRICULTURAL RESEARCH
April 10, 2012
A. RAMACHANDRAN PILLAI Vs. D. BHARATHIYAMMA
January 12, 2012
A. REMANAN Vs. THE AUTHORIZED OFFICER/CHIEF MANAGER, STATE BANK OF INDIA
July 17, 2012
A. SARASAMMA Vs. M. SAROJAM, W/O. THYAGARAJAN
November 16, 2012
A. VIJYAPPAN NAIR Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
November 16, 2012
A.AMBADY Vs. EXCISE INSPECTOR
October 12, 2012
A.C.VELAYUDHAN Vs. SANTHI
September 18, 2012
A.G. JOSEPH @ JOSEPH ALOOR (DIED), Vs. M.J. JOSEPH MANICHIRA HOUSE, ARUMANOOR, KOTTAYAM TALUK AND STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA, ERNAKULAM
January 17, 2012
A.G.ASOKAN Vs. FEDERAL BANK REPRESENTED BY ITS MANAGING DIRECTOR
November 8, 2012
A.G.MURALEEDHARAN NAIR Vs. INTELLIGENCE OFFICER
September 25, 2012
A.J.SUSEELA, W/O. LATE K.O.THOMAS Vs. SOUTH INDIAN BANK LTD
October 9, 2012
A.K. SOUMINI (DIED), Vs. THE STATE OF KERALA REP. BY THE DISTRICT COLLECTOR, KANNUR AND THE DEPUTY CHIEF ENGINEER (CONSTRUCTION), SOUTHERN RAILWAY, KANNUR
February 10, 2012
A.K.KRISHNAN NAIR Vs. STATE OF KERALA
September 17, 2012
A.K.SAIDU MUHAMMED HAJI Vs. PILLATT MAMMAD HAJI
October 1, 2012
A.K.SURENDRAN Vs. DISTRICT COLLECTOR
September 7, 2012
A.KALIYAPPAN, S/O.APPAVU Vs. KAIMALI HYDROSE
December 10, 2012
A.M. MOOSA Vs. COMMISSIONER OF INCOME TAX
September 27, 2012
A.M.BASHEER Vs. KERALA STATE ELECTRICITY BOARD
November 26, 2012
A.M.MOHAMMED JELIL Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT
October 8, 2012
A.MURUGADAS Vs. COMMERCIAL TAX OFFICER
October 8, 2012
A.N. SANTHOSHKUMAR Vs. COMMISSIONER OF POLICE
September 19, 2012
A.N. VIJAYAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
October 18, 2012
A.P.MOHAMMED Vs. STATE OF KERALA
November 26, 2012
A.R.SIVADASAN & CO. Vs. CHIEF COMMISSIONER
October 16, 2012
A.RAHIM Vs. HAKIM SHA
September 25, 2012
A.S.GUNA SHENOY Vs. CORPORATION OF COCHIN
November 8, 2012
A.S.RADHAKRISHNAN Vs. ASSISTANT TRANSPORT OFFICER, PARAVOOR
October 8, 2012
A.SILVESTER Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
November 12, 2012
AADARSH P Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
September 4, 2012
AATHANKUTTY @ HASSAN KUTTY S/O. MUHAMMED HAJI, RESIDING AT AYYAN KULANGARA KOTTAYI, PALAKKAD TALUK, PALAKKAD DISTRICT Vs. CHAMU RESIDING AT VALIYAPARAMBU HOUSE, ODANUR, PARALI P.O PALAKKAD TALUK, PALAKKAD DISTRICT
June 12, 2012
ABBAS ALI Vs. SECRETARY R T A
March 21, 2012
ABBAS C.K. Vs. KERALA STATE ELECTRICITY BOARD
October 10, 2012
ABDU RAHIM Vs. TAHSILDAR ERNAD
November 15, 2012
ABDU RAHIMAN, AGED 39 YEARS PROPRIETOR, M/S. KSM TRADING, KSM COMPLEX MARKET ROAD, TIRUR-676101 Vs. REGIONAL MANAGER REGIONAL BUSINESS OFFICE, KOZHIKODE, 1ST FLOOR SOUTHERN TRADE TOWER, PUSHPA JUNCTION, FRANCIS ROAD KOZHIKODE-673002,
December 19, 2012
ABDUL AZEEZ MUJEEB REHMAN Vs. COMMISSIONER OF CUSTOMS
September 26, 2012
ABDUL AZEEZ S/O AHMED HAJI Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY
March 9, 2012
ABDUL AZEEZ. K K RETIRED PRINCIPAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT
July 20, 2012
ABDUL BASHEER Vs. DEVADASAN
October 5, 2012
ABDUL BASHEER K Vs. DISTRICT COLLECTOR
August 22, 2012
ABDUL BHASSI BHASSID Vs. STATE OF KERALA
June 8, 2012
ABDUL E K Vs. STATE OF KERALA
August 8, 2012
ABDUL GAFOOR Vs. INTELLIGENCE OFFICER, SQUAD NO. 1, DEPARTMENT OF COMMERCIAL TAXES
July 20, 2012
ABDUL GAFOOR Vs. K.V.IPE
November 15, 2012
ABDUL GAFOOR Vs. CIRCLE INSPECTOR OF POLICE
November 12, 2012
ABDUL GAFOOR Vs. V.A.THOMAS
September 17, 2012
ABDUL HAI Vs. NANDAKUMAR
February 23, 2012
ABDUL HAKKIM Vs. COMMERCIAL TAX OFFICER, IIND CIRCLE
October 17, 2012
ABDUL HAKKIM, S/O.MUTHAMMADU HANEEFA Vs. MAJULAL, KELANTHOTTAM, MAYYANADU P.O.
June 18, 2012
ABDUL HAMEED Vs. VIPIN, D/O.PADMANABHAN NAIR
October 5, 2012
ABDUL HASIF, AGED 20 YEARS S/O. M.P. HAMEED, MOIDEEN KA HOUSE, 7/902 KAPPALANDIMUKKU, MATTANCHERYP O., KOCHI-2 Vs. THE DIRECTOR GENERAL OF POLICE (LAW AND ORDER) POLICE HEAD QUARTERS, THIRUVANANTHAPURAM-695001,
November 2, 2012
ABDUL JALAL Vs. STATE OF KERALA
October 12, 2012
ABDUL JALEEL Vs. COMMERCIAL TAX INSPECTOR
December 7, 2012
ABDUL KABEER Vs. MALAPPURAM MUNICIPALITY
June 15, 2012
ABDUL KALAM Vs. MARIYAMMA RAJU
February 29, 2012
ABDUL KALAM S/O SAIDU MOHAMMED Vs. STATE OF KERALA REP BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
March 5, 2012
ABDUL KALAM, S/O.PAREED Vs. JOSE PLACKAL VEEDU
December 1, 2012
ABDUL KAREEM Vs. JOSEPH PETER
June 19, 2012
ABDUL KAREEM Vs. KERALA STATE ELECTRICITY BOARD
November 6, 2012
ABDUL KAREEM Vs. NASEEMA
September 11, 2012
ABDUL KAREEM A.M., ALANGATTUKARAN HOUSE, MALA P.O., THRISSUR DISTRICT AND NOORJAHAN P.H., W/O. ABDUL KAREEM A.M. Vs. P. PERIYA SAMY, ELAMPULIAMPALAYAM, KALAPARIKADU, VARAGURAMPATTY, ANDIPALAYAM POST, THIRUCHENGODU, TAMILNADU AND ORS.
July 26, 2012
ABDUL KAREEM THANGAL Vs. UMMER HAJI
May 30, 2012
ABDUL KHADER MANAGER JAMIA HASSANIA PUBLIC SCHOOL SOUTH VAZHAKULAM ALUVA Vs. JAIJIS FINANCIAL SERVICES PVT LTD
March 2, 2012
ABDUL KHALAM Vs. INSPECTING ASSISTANT COMMISSIONER
August 10, 2012
ABDUL KHARIM Vs. SARASWATHY AMMA
January 23, 2012
ABDUL LATHEEF Vs. STATE OF KERALA
July 25, 2012
ABDUL LATHEEF Vs. ANIL RAWTHER @ SHAFEEQUE
September 24, 2012
ABDUL LATHEEF Vs. ELAPPILLY SERVICE CO-OPERATIVE BANK LIMITED
January 30, 2012
ABDUL LATHEEF AND ORS Vs. K P ABDURAHIMAN
December 3, 2012
ABDUL LATHEEF E Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY MALAPPURAM
April 27, 2012
ABDUL LATHEEF T.K. Vs. BABU C.A.
October 12, 2012
ABDUL LATHEEF, S/O MUHAMMED Vs. SUB INSPECTOR OF POLICE
February 1, 2012
ABDUL LATHIF @ BALIKA LATHIF Vs. STATION HOUSE OFFICER
June 15, 2012
ABDUL LATIF K K Vs. KUTHIYATHODU JAMATH MAHAL
February 15, 2012
ABDUL MAJEED Vs. STATE OF KERALA
July 5, 2012
ABDUL MAJEED Vs. STATE OF KERALA
September 19, 2012
ABDUL MANOF Vs. STATE OF KERALA, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
September 19, 2012
ABDUL NAZER Vs. THE DISTRICT COLLECTOR
June 11, 2012
ABDUL NSAUSHAD Vs. KOTHAMANGALAM MUNICIPALITY
June 6, 2012
ABDUL RAHIM Vs. MAGLIN
June 15, 2012
ABDUL RAHIM Vs. ASSAN KANI RAWTHER
November 8, 2012
ABDUL RAHIMAM Vs. STATE OF KERALA
November 30, 2012
ABDUL RAHIMAN Vs. STATE OF KERALA
December 13, 2012
ABDUL RAHIMAN ALIAS BECHU RAHIMAN Vs. STATE OF KERALA
June 28, 2012
ABDUL RAHUMAN, S/O KOYAKUTTY AND ORS Vs. STATE OF KERALA
November 27, 2012
ABDUL RASAK Vs. ARUMUGHAN
July 26, 2012
ABDUL RASHEED Vs. STATE OF KERALA
October 14, 2012
ABDUL RASHEED Vs. STATE OF KERALA
June 22, 2012
ABDUL RASHEED M Vs. A M MOHANDAS
August 6, 2012
ABDUL RASHEED S/O AHAMMAD KUNJU Vs. P K GOPALAPILLAI S/O KESAVAPILLAI
May 28, 2012
ABDUL RAZAK Vs. STATE OF KERALA
July 5, 2012
ABDUL RAZAK Vs. THE SUB INSPECTOR OF POLICE, KOTTAYI POLICE STATION, PALAKKAD
June 22, 2012
ABDUL RAZAK V.K Vs. GEOLOGIST MINING AND GEOLOGY DISTRICT OFFICE
November 15, 2012
ABDUL REHIMAN KAPPAKALAYIL, S/O REHMAN,ERUMELY Vs. HOUSING & URBAN DEVELOPMENT CORPORATION
June 19, 2012
ABDUL REHMAN Vs. DISTRICT COLLECTOR
June 26, 2012
ABDUL SALAM Vs. FASALUDEEN
June 19, 2012
ABDUL SALAM Vs. STATE OF KERALA
October 5, 2012
ABDUL SALAM Vs. SUB REGISTRAR,CHAVARA
October 3, 2012
ABDUL SALAM U K, S/O ABDURAHIMAN, KADAKOTTIRY VEEDU POST KUMMINIPARAMBU, KONDOTTY Vs. CHALIL SAJITHA D/O AHAMMAD HAJI, THAZHATHETHODUVIL VEEDU PULIYAMPARAMBU POST, KONDOTTY
August 1, 2012
ABDUL SALEEM Vs. ASSISTANT ENGINEER
September 24, 2012
ABDUL SALEEM Vs. FOUSIYA
December 14, 2012
ABDUL SALEEM Vs. REGIONAL TRANSPORT OFFICER KOZHIKODE
July 9, 2012
ABDUL SALIM Vs. HYRUNEESA
July 19, 2012
ABDUL SALIM Vs. MUGAL THEATRE
July 23, 2012
ABDUL SAMAD Vs. PANANGAD GRAMA PANCHAYATH
December 11, 2012
ABDUL SAMAD C.A. Vs. RITHA
November 28, 2012
ABDUL SUKKUR P H Vs. ADDITIONAL DISTRICT MAGISTRATE
February 22, 2012
ABDUL VAHAB Vs. SHAJIDA
June 20, 2012
ABDULKAREEM HAJI Vs. STATE OF KERALA
July 5, 2012
ABDULLA B Vs. JOSE
May 29, 2012
ABDULLA C Vs. STATE OF KERALA
June 7, 2012
ABDULLA N. Vs. DEPUTY TAHSILDAR
October 18, 2012
ABDULLA SHAHUL HAMEED M S Vs. STATE OF KERALA
June 28, 2012
ABDULLA T P Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 11, 2012
ABDULLAKUTTY HAJI Vs. STATE OF KERALA
October 9, 2012
ABDUNNASSAR THALEKUNNATH Vs. STATE OF KERALA,REPRESENTED BY SECRETARY
October 16, 2012
ABDURAHIMAN Vs. K.K.AHAMMED
September 5, 2012
ABDURAHIMAN,S/O.CHORATH MUHAMMED Vs. TAHSILDAR, TIRUR
December 11, 2012
ABE THOMAS Vs. ANGEL MARY
July 30, 2012
ABEEDHA P.A. Vs. STATE OF KERALA REP. BY SECRETARY TO GOVERNMENT
October 3, 2012
ABEY DANIEL Vs. REGIONAL DEPUTY DIRECTOR
December 10, 2012
ABHILASH Vs. MAHATMA GANDHI UNIVERSITY
May 25, 2012
ABHILASH Vs. STATE OF KERALA
September 24, 2012
ABHILASH V S Vs. KERALA HIGH COURT REPRESENTED BY ITS REGISTRAR GENERAL ERNAKULAM
May 11, 2012
ABIDHA BEEVI Vs. STATE OF KERALA
December 20, 2012
ABILASH K. VISWAM Vs. THE UNIVERSITY OF CALICUT
September 13, 2012
ABOOBACKER Vs. STATE OF KERALA
June 27, 2012
ABOOBACKER Vs. NILAMBUR MUNICIPALITY
February 29, 2012
ABOOBACKER MALIK Vs. GEOLOGIST
November 21, 2012
ABOOBACKER MANAGING PARTNER STAR CONSTRUCTIONS Vs. SANTHOSH K V
August 7, 2012
ABOOBACKER SIDDIQUE Vs. IBRAHIM B.M.
November 12, 2012
ABOOBACKER T K Vs. STATE OF KERALA
March 13, 2012
ABOOBACKER, S/O. KUNHAMI HAJI, POONTHALA HOUSE, KUMARAMANGALAM, THRIKKANDIYOOR TIRUR, MALAPPURAM DISTRICT Vs. THE SPECIAL TAHSILDAR, LAND ACQUISITION (G), TIRUR, MALAPPURAM DISTRICT
March 14, 2012
ABOOBAKKAR K Vs. PONNANI MUNICIPALITY
July 26, 2012
ABRAHAM C JOSEPH Vs. UNION OF INDIA
March 30, 2012
ABRAHAM GEORGE Vs. KERALA STATE ELECTRICITY
September 4, 2012
ABRAHAM PAUL S/O N V PAUL Vs. ACHAMMA W/O K M MATHEW
July 13, 2012
ABRAHAM VALOOKADAN Vs. UNION OF INDIA
October 1, 2012
ABU C.M. Vs. SUB INSPECTOR OF POLICE
October 16, 2012
ABU C.M. Vs. THE DISTRICT GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY
September 14, 2012
ABY ABRAHAM Vs. MOHAMMED SHUAIB SAIT
November 6, 2012
ABY T SIBY Vs. CONTROLLER OF EXAMINATION MAHATHMA GANDHI UNIVERSITY KOTTAYAM
May 11, 2012
ACADEMY OF MEDICAL SCIENCE PARIYARAM KANNUR DISTRICT Vs. DEPUTY/ASST COMMISSIONER OF INCOME TAX
April 12, 2012
ACCUMEN CAPITAL MARKET LTD Vs. SYRIAC MATHEW
May 24, 2012
ACHAMMA PETER Vs. STATE OF KERALA
November 8, 2012
ACHUTHAN NAIR Vs. UNION OF INDIA
June 18, 2012
ACHUTHANANDAN Vs. STATE OF KERALA
May 2, 2012
ACHUTHANANDAN Vs. S V STATE OF KERALA
December 6, 2012
ADANI INFRASTRUCTURE & DEVELOPERS PRIVATE LIMITED Vs. STATE OF KERALA
June 19, 2012
ADARSH.P. Vs. STATE OF KERALA
November 12, 2012
AFSATH Vs. MATTARA MOIDEEN
January 20, 2012
AFTHA BEEGAM Vs. STATE OF KERALA
November 14, 2012
AHALIA FOUNDATION EYE HOSPITAL Vs. STATE OF KERALA
November 6, 2012
AHAMMED KABEER Vs. SUB INSPECTOR OF POLICE PATTAMBI POLICE STATION PATTAMBI P O PALAKKAD DISTRICT
May 24, 2012
AHAMMED KOYA Vs. THE STATE OF KERALA
November 1, 2012
AHAMMED SHERIEF Vs. KERALA VALUE ADDED TAX APPELLATE TRIBUNAL
July 2, 2012
AHAMMEDKUTTY Vs. STATE OF KERALA
December 5, 2012
AHEMMAD KABEER V M S/O MAITHIN RAWTHER Vs. P N RATNAMMA W/O VASUDEVA PANICKER AND ORS
March 23, 2012
AIKKARANADU GRAMA PANCHAYATH AND ORS Vs. STATE OF KERALA AND ORS
November 2, 2012
AISWARYA C.M. Vs. STATE OF KERALA
August 22, 2012
AJAS P M Vs. SUB INSPECTOR OF POLICE
June 5, 2012
AJAY GOPALAKRISHNAN Vs. STATE OF KERALA
March 27, 2012
AJAYAKUMAR G Vs. VILLAGE OFFICER
August 21, 2012
AJAYAKUMARAN NAIR AND ORS Vs. SUB INSPECTOR OF POLICE AND ORS
November 5, 2012
AJEESH.M D Vs. TAHSILDAR TALUK OFFICE
June 20, 2012
AJESH Vs. STATE OF KERALA
December 28, 2012
AJESH B Vs. SUB INSPECTOR OF POLOCE SASTHAMCOTTA POLICE STATION SASTHAMCOTTA P O KOLLAM DIST
May 29, 2012
AJESH B BALU Vs. AUTHORISED OFFICER FEDERAL BANK LTD SAMC MISSION QUARTERS THRISSUR DISTRICT
June 1, 2012
AJI AJITH KUMAR Vs. SUB INSPECTOR OF POLICE
June 6, 2012
AJI ALIAS AJITH KUMAR Vs. STATE OF KERALA
November 30, 2012
AJI C.K. Vs. THE EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT (ROADS DIVISION) ERNAKULAM
November 2, 2012
AJI KUMAR K.R. Vs. UCO BANK
November 5, 2012
AJI PAUL Vs. STATE OF KERALA
December 20, 2012
AJI PHILIP Vs. DISTRICT COLLECTOR
December 20, 2012
AJIMON GANGADHARAN @ AJITH Vs. STATE OF KERALA
December 7, 2012
AJIMON JOSEPH Vs. DISTRICT COLLECTOR
March 20, 2012
AJIMON S/O RAJAPPAN Vs. DISTRICT POLICE CHIEF KOTTAYAM
July 26, 2012
AJITH Vs. STATE OF KERALA
July 24, 2012
AJITH ALIAS AJITH KUMAR Vs. UDAYAKUMAR S/O.UNNI CHITHRAVALLY
July 26, 2012
AJITH KUMAR Vs. SANDHYA
July 9, 2012
AJITH.K. MANGATT Vs. INCOME TAX OFFICER
November 19, 2012
AJITHA HAMZA Vs. LATHA KURUVILA
July 4, 2012
AJITHKUMAR Vs. REGIONAL TRANSPORT AUTHORITY
October 12, 2012
AJITHKUMAR G Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT MINING AND GEOLOGY DEPARTMENT SECRETARIAT TRIVANDRUM
March 5, 2012
AJOY L S Vs. SUB INSPECTOR OF POLICE
July 26, 2012
AKBAR SHAN Vs. DIRECTOR GENERAL OF POLICE TRIVANDRUM
December 5, 2012
AKHIL DEV S/O SUJAMOL R Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
July 6, 2012
AKHIL G Vs. UNION OF INDIA
January 31, 2012
AKHIL K. Vs. REGISTRAR, UNIERSITY OF CALICUT
November 19, 2012
AKHIL P PUSHKAR Vs. STATE OF KERALA
September 7, 2012
AKHIL PRASAD Vs. KALANTHAN K.K
November 2, 2012
AKHIL S.G. Vs. CENTRAL BOARD OF SECONDARY EDUCATION
November 12, 2012
AKKAMMA W/O LATE ABRAHAM Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY
June 15, 2012
AKKARAKARAN JOSE JOHN Vs. REGIONAL PASSPORT OFFICER
October 15, 2012
AKSHAY M.S Vs. CENTRAL BOARD OF SECONDARY EDUCATION
October 12, 2012
AL HIND EDUCATIONAL AND CHARITABLE TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
July 19, 2012
ALAMKAI MADHAVI Vs. STATE
January 10, 2012
ALAPATT JEWELLS Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
August 22, 2012
ALAPPATTUKUNNEL SAJI Vs. ANIL KUMAR
March 9, 2012
ALAPPUZHA MUNICIPALITY MUNICIPAL BUILDING Vs. K SASI
July 24, 2012
ALAVI Vs. STATE OF KERALA
August 2, 2012
ALBERT Vs. STATE OF KERALA, REP.BY PUBLIC PROSECUTOR
October 10, 2012
ALBY Vs. DISTRICT COLLECTOR ERNAKULAM DISTRICT
November 12, 2012
ALEX Vs. AJIL S.L. LIN
March 15, 2012
ALEX.P OOMMEN Vs. KERALA STATE FILM DEVELOPMNENT
September 4, 2012
ALEXANDER Vs. JACOB ANTONY
April 12, 2012
ALEXANDER PANICKER Vs. ASST.EXECUTIVE ENGINEER
June 21, 2012
ALEXANDER STEPHEN, S/O. STEPHEN, AMAL NIVAS, THEKKEVILA MUNDAKKAL, KOLLAM Vs. STATE OF KERALA, REPRESENTED BY THE CIRCLE INSPECTOR OF POLICE KOLLAM EAST POLICE STATION, THROUGH PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
September 13, 2012
ALEYAMMA AND ORS Vs. T J VARGHESE AND ORS
November 5, 2012
ALEYAMMA OOMMEN Vs. KERALA STATE ELECTRICITY BOARD
November 12, 2012
ALFRED BERG & CO II PRIVATE LTD Vs. STATE OF KERALA
February 29, 2012
ALI A.K. Vs. THE AUTHORISED OFFICER, UCO BANK
July 17, 2012
ALI HAJI Vs. MANGALPADY GRAMA PANCHAYATH
September 12, 2012
ALI JOHN S/O P P JOHN Vs. K C ABDUL KHADAR S/O SAIDU MUHAMMED
June 15, 2012
ALICE ANTONY Vs. V.J. JOHNSON ALIAS JOHN
October 30, 2012
ALICE JOSE Vs. ENVIRONMENTAL ENGINEER KERALA POLLUTION CONTROL BOARD
July 9, 2012
ALICE MARKOSE Vs. YESUDAS PRASAD
March 29, 2012
ALIKKAL ABDUL RAHIMAN Vs. T A JAIS
August 21, 2012
ALIN.K. Vs. COCHIN UNIVERSITY OF SCIENCE & TECHNOLOGY
November 28, 2012
ALIYAMMA IPE Vs. STATE OF KERALA
November 15, 2012
ALIYAMMA IYPE Vs. STATE OF KERALA REPRESENTYED BY ITS PRINCIPAL SECRETARY
April 12, 2012
ALL KERALA ASSOCIATION OF CHIT FUNDS Vs. UNION OF INDIA
October 19, 2012
ALL KERALA DRIVING SCHOOL WORKS ASSOCIATION REPRESENTED BY ITS CHAIRMAN THOMAS KINATTUKARA NANTHENCODE THIRUVANANTHAPURAM Vs. UNION OF INDIA REPRESENTED BY SECRETARY MINISTRY OF SHIPPING ROAD TRANSPORT AND HIGHWAYS
March 20, 2012
ALL KERALA HEAD LOAD AND GENERAL WORKERS UNION UNITED TRADE UNION CONGRESS REPRESENTED BY ITS CONVENOR A SHAJAHAN S/O K ALIKUNJU Vs. CHAIRMAN HEADLOAD WORKERS WELFARE FUND BOARD THIRUVANANTHAPURAM DISTRICT COMMITTEE VANCHIYOOR THIRUVANANTHAPURAM
March 15, 2012
ALL KERALA TEXTILE WORKERS AND STAFF Vs. STATE OF KERALA TO BE REPRESENTED BY ADDITIONAL CHIEF SECRETARY
November 16, 2012
ALL KERALA TEXTILE WORKERS AND STAFF FEDERATION HANTEX WEAVERY UNIT OOTTUKUZHY THIRUVANANTHAPURAM Vs. STATE OF KERALA REPRESENTED BY SECRETARY LABOUR DEPARTMENT GOVERNMENT OF KERALA THIRUVANANTHAPURAM
April 27, 2012
ALLWIN RAJAN Vs. STATE BANK OF INDIA
August 3, 2012
ALPHONSA A., D/O. AGNESS, KIZHAKKEKARA HOUSE, MANGOTTU HOUSE, KATTAKODE P.O. KATTAKKADA, THIRUVANANTHAPURAM Vs. THE AUTHORIZED OFFICER, THIRUVANANTHAPURAM DISTRICT, CO-OPERATIVE BANK, LTD. THIRUVANANTHAPURAM-695023,
March 1, 2012
ALPHONSA P P Vs. STATE OF KERALA
June 14, 2012
ALPHONSE LIGORY MATHEW Vs. STATE OF KERALA
September 25, 2012
ALUMINIUM GLASS WARE EMPORIUM Vs. UMANATH SHENOY
August 6, 2012
ALUMINIUM GLASSWARE EMPORIUM Vs. UMANATH SHENOY
August 7, 2012
AMBADI CHANDRASEKHARAN Vs. SUPERINTENDENT OF POLICE KANNUR
May 30, 2012
AMBADY RESTAURANT Vs. THRISSUR MUNICIPAL CORPORATION
August 1, 2012
AMBALANGADAN ABOOBACKER S/O KUNHIPOCKER AND ORS Vs. DISTRICT COLLECTOR, MALAPPURAM
March 26, 2012
AMBALATHU VEETTIL MUHAMMED ALI Vs. DISTRICT POLICE CHIEF
September 20, 2012
AMBAT ABOOBACKER Vs. DISTRICT COLLECTOR
November 22, 2012
AMBIKA B. Vs. STATE BANK OF INDIA
December 7, 2012
AMBIKA G THENGAPOOTTUVILA KATHU VEEDU KAIMAMAM PAPPANAMCODE Vs. AUTHORISED OFFICER/CHIEF MANAGERSYNDICATE BANK REGIONAL OFFICE SASTHAKRIPA OFFICE
March 12, 2012
AMBIKA, C/O. VASU, CHEMBALADAN HOUSE, PARASHANOOR, MALAPPURAM Vs. I.C. SHAJI, S/O. CHANDRAN, IRUDUKAVIL HOUSE, P.O. SUKAPURAM, MALAPPURAM (OWNER) AND ORS.
March 28, 2012
AMBUJAKSHY Vs. RAMACHANDRAN PILLAI
November 16, 2012
AMEER ALI Vs. STATE OF KERALA
December 6, 2012
AMINA Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
October 11, 2012
AMINA Vs. MANJERI MUNICIPALITY
September 10, 2012
AMINA Vs. STATE OF KERALA
September 18, 2012
AMIRKUTTY Vs. STATE OF KERALA
November 30, 2012
AMITH A J AND ORS Vs. MAHATMA GANDHI UNIVERSITY AND ORS
November 5, 2012
AMMINI AMMA Vs. KRISHNANKUTTY PANICKER
November 9, 2012
AMMUKKUTTY AMMA KRISHNAKUMARI Vs. RAJASEKHARAN NAIR
June 25, 2012
AMMUKUTTYAMMA-PADMAVATHYAMMA Vs. VELAYUDHAN PARAMESWARAN ALIAS SIVAN
August 14, 2012
AMOL JOSEPH ARICKATHIL Vs. MAHATMA GANDHI UNIVERSITY
June 5, 2012
AMPADIYIL GRANITES Vs. DISTRICT COLLECTOR
August 21, 2012
AMPI P JOSEPH Vs. STATE BANK OF TRAVANCORE
June 28, 2012
AMPI, S/O. SREE VELU, AYIRAMTHAYIL, LAKSHAM VEEDU COLONY CHARAMANGALAM MURI, CHERTHALA Vs. STATE OF KERALA REPRESENTED BY THE EXCISE INSPECTOR, CHERTHALA EXCISE RANGE THROUGH THE PUBLIC PROSECUTOR HIGH COURT OF KERALA, ERNAKULAM
January 10, 2012
AMRITA CENTRE FOR NANO SCIENCES Vs. DEEPA K.G.
November 21, 2012
AMRITA MOTORS PRIVATE LIMITED Vs. THE DISTRICT REGISTRAR (GENERAL), KOZHIKODE
June 7, 2012
AMRUTHARAJ.P.C. Vs. COMMISSIONER FOR ENTRANCE EXAMINATION
December 3, 2012
ANAKKAYAM PULIYIL JUMA ATH PALLI Vs. ABDULLA
March 22, 2012
ANANDA DAS Vs. MANAGER STATE BANK OF INDIA
September 6, 2012
ANANDA SON OF THUKRA & ORS. Vs. SEETHAMMA & ORS.
September 12, 2012
ANANDAN S/O KARUTHA KUNJU Vs. STATE OF KERALA REPRESENTED BY C I OF POLICE
June 25, 2012
ANANDAN S/O KUMARAN Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY DEPARTMENT OF REVENUE SECRETARIAT
March 7, 2012
ANANDAN, S/O.AYYAPPAN, KRISHNA VILASOM Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
October 5, 2012
ANANTHARAMA IYER Vs. KEALA FINANCIAL CORPORATION
June 4, 2012
ANAS MON KOLOTHUMTHODI Vs. SUB INSPECTOR OF POLICE
September 7, 2012
ANDREWS KATTIKKANA,S/O.ANDREWS Vs. DEPUTY TAHSILDAR
October 8, 2012
ANEESH Vs. SREEDEVI
April 3, 2012
ANEESH Vs. AUTHORISED OFFICER AND CHIEF MANAGER
August 17, 2012
ANEESH Vs. DISTRICT COLLECTOR
October 12, 2012
ANEESH CHANDRAN Vs. S.I., KALLAMBALAM POLICE STATION
October 15, 2012
ANEESH KUMAR Vs. STATE OF KERALA
August 21, 2012
ANEESH KUMAR T K Vs. DISTRICT COLLECTOR
January 24, 2012
ANEESH S Vs. PRINCIPAL SREE NARAYANA COLLEGE
June 6, 2012
ANEESH S/O CHANDRAN Vs. SUDHEESH SANTHOSH S/O T R SANTHOSH
July 5, 2012
ANEESHKUMAR. A., S/O. KARUNAKARAN, SAUPARNIKA, KEEZHARKUNNU, KEEZHUR POST Vs. THE NEW INDIA ASSURANCE CO. LTD., ARISTO COMPLEX, MAHE POST
July 16, 2012
ANES BABU K U Vs. COMMERCIAL TAX INSPECTOR
August 6, 2012
ANGELIQUE C R Vs. STATE OF KERALA REP BY ITS SECRETARY TO GOVT LOCAL ADMINISTRATION DEPARTMENT (RURAL) GOVT SECRETARIAT TRIVANDRUM
May 23, 2012
ANIBEN Vs. KRISHNANKUTTY
March 13, 2012
ANIL K K S/O KUNJAPPAN Vs. STATE OF KERALA
November 30, 2012
ANIL K. KUNJ Vs. THE DISTRICT POLICE CHIEF, KOLLAM
October 3, 2012
ANIL KUMAR Vs. STATE OF KERALA
February 27, 2012
ANIL KUMAR Vs. STATE OF KERLA
March 23, 2012
ANIL KUMAR Vs. INTELLIGENCE INSPECTOR
June 28, 2012
ANIL KUMAR Vs. SECRETARY NILAMBUR MUNCIPALITY
August 22, 2012
ANIL KUMAR Vs. STATE OF KERALA
December 19, 2012
ANIL KUMAR Vs. STATE OF KERALA
April 4, 2012
ANIL KUMAR G Vs. STATE OF KERALA
September 10, 2012
ANIL KUMAR K Vs. AJITH
October 5, 2012
ANIL KUMAR M S/O MAYAN Vs. WAYANAD CHITS PVT LTD; STATE OF KERALA
November 29, 2012
ANIL KUMAR Y, SON OF YETHEENDRA DAS Vs. STATE OF KERALA
August 6, 2012
ANIL P V Vs. SUB INSPECTOR OF POLICE
June 20, 2012
ANIL RAJAN.B Vs. CO-OPERATIVE URBAN BANK LTD
October 30, 2012
ANILKUMAR Vs. G.SASIDHARAN
December 3, 2012
ANILKUMAR Vs. STATE OF KERALA
July 31, 2012
ANILKUMAR Vs. STATE OF KERALA
October 9, 2012
ANILKUMAR M.M Vs. AJI
November 17, 2012
ANILKUMAR P G Vs. STATE OF KERALA
July 19, 2012
ANIRUDHAN, S/O.KRISHNAN Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR
November 17, 2012
ANISH G S/O GOPALAKRISHNA KURUP Vs. STATE BANK OF TRAVANCORE CHENNITHALA BRANCH
April 12, 2012
ANISH P K Vs. SPECIAL DEPUTY TAHSILDAR
January 19, 2012
ANITHA Vs. ASHOK KUMAR
July 16, 2012
ANITHA Vs. STATE OF KERALA
November 5, 2012
ANITHA A.T. Vs. DISTRICT COLLECTOR
November 6, 2012
ANITHA D/O.SARASU Vs. STATE OF KERALA
October 9, 2012
ANITHA RAJEEV Vs. STATE OF KERALA
September 11, 2012
ANIYAN Vs. STATE OF KERALA
August 7, 2012
ANIYAN T V Vs. T K RAVEENDRAN
August 17, 2012
ANJALI S D/O BALACHANDRAN Vs. COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATIONS
April 11, 2012
ANJALY Vs. APEX COMMITTEE/EXPERT PANEL COMMITTEE
October 4, 2012
ANJU PAUL POLLAYIL HOUSE Vs. GOVERNMENT OF KERALA
November 29, 2012
ANJU SRIVASTAVA Vs. STATE OF KERALA
June 27, 2012
ANN MARY SHINU C TOM Vs. CHESTY VARKEY
July 24, 2012
ANNA CYRIL MANAGING PARTNER EDEN VALLEY COUNTRY RESORT POOMALA TRICHUR Vs. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY
April 12, 2012
ANNAKKUTTY Vs. SREE GOKULAM CHITS AND FINANCE COMPANY (P) LTD AND ORS
December 1, 2012
ANNAKUTTY ANTONY AND ORS Vs. DISTRICT COLLECTOR KOTTAYAM AND ORS
November 5, 2012
ANNAMMA CHACKO, UPPARAMKUZHIYIL, KATTAMPAK, NJEEZHOOR, KOTTAYAM Vs. THE STATE OF KERALA, REPRESENTED BY THE DISTRICT COLLECTOR, KOTTAYAM
August 3, 2012
ANNAMMA GEORGE Vs. SUJA VARKEY
May 24, 2012
ANNAMMA GEORGE Vs. STATE OF KERALA
June 26, 2012
ANNAMMA JOHN Vs. C. GOPINATHAN
July 27, 2012
ANNAMMA SEBASTIAN Vs. THE KANAKKARY GRAMA PANCHAYAT
October 8, 2012
ANNAMMA W/O LATE VARKEY Vs. MINI P TALUK SURVEYOR; RAJAN JAYAPRAKASH
November 29, 2012
ANNARKKAD GRAMA PANCHAYATH, REPRESENTED BY ITS SECRETARY Vs. COMMISSIONER OF CENTRAL EXCISE
July 23, 2012
ANNIE JOSE Vs. K MUHAMMED BASHEER S/O KASIM
August 21, 2012
ANNIE W/O.SUNNY ALIAS VARKEY K P Vs. V J XAIVER S/O JOSEPH
July 17, 2012
ANOOP BABY Vs. P.M. ABOOBACKER
June 18, 2012
ANOOP CHANDRAN B S Vs. REGIONAL TRANSPORT AUTHORITY THIRUVANANTHAPURAM REPRESENTED BY ITS SECRETARY
April 27, 2012
ANOOP T.RAJAN Vs. SECRETARY CENTRAL COUNCIL OF HOMEOPATHY
September 25, 2012
ANOOPKUMAR Vs. STATE OF KERALA
January 23, 2012
ANSAR.P H Vs. COMMISSIONER OF POLICE KOCHI CITY
April 4, 2012
ANSARI Vs. STATE OF KERALA
July 17, 2012
ANSARI.P.B Vs. SECRETARY TO GOVERNMENT
October 12, 2012
ANSU Vs. JAYSON VARGHESE
July 17, 2012
ANTHONY V K Vs. DISTRICT COLLECTOR COLLCETORATE PAYYANTHOL
July 31, 2012
ANTONY Vs. STATE OF KERALA
November 29, 2012
ANTONY @ ANTHAPPAN Vs. GEORGE
November 14, 2012
ANTONY A R Vs. STATE OF KERALA
November 7, 2012
ANTONY A.X. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
June 8, 2012
ANTONY C L Vs. K A ANTO
August 13, 2012
ANTONY E O S/O E.S OUSEPHKUTTY Vs. STATE OF KERALA
April 10, 2012
ANTONY GEORGE Vs. SALES TAX OFFICER
March 5, 2012
ANTONY GEORGE PENSON Vs. STATE OF KERALA
September 14, 2012
ANTONY JOSEPH Vs. MOHANACHANDRAN NAIR
July 25, 2012
ANTONY JOSEPH, Vs. REMANI JACOB
June 7, 2012
ANTONY K G Vs. LITTLE FLOWER KURIES
March 14, 2012
ANTONY KAKKANNAT Vs. STATE OF KERALA
December 5, 2012
ANTONY KURIAN Vs. BRANCH MANAGER CATHOLIC SYRIAN BANK KADUTHURUTHY BRANCH
April 3, 2012
ANTONY PATTUKULANGARA Vs. E N APPUKUTTAN NAIR
July 11, 2012
ANTONY S/O VARUTHUKUTTY Vs. GEORGE S/O.MATHIRAPPILLIL LATE JOSEPH
December 20, 2012
ANTONY S/O.THEVALAPPILLY OUSEPH Vs. SOUTH INDIAN BANK LTD.
August 2, 2012
ANTU, S/O. THOMAS, THATTIL HOUSE, ANNANADU DESOM AND POST KALLUR-VADAKKUMMURI VILLAGE, MUKUNDAPURAM TALUK THRISSUR DISTRICT Vs. SHIJU K.O., S/O. OUSEPH, KAVUNGAL HOUSE, KUTTICHIRA P.O.,
March 1, 2012
ANU RANI JOSE Vs. MAHATMA GANDHI UNIVERSITY KOTTAYAM REP.BY THE CONTROLLER OF EXAMINATION M G UNIVERSITY
April 20, 2012
ANUMOD V.S Vs. ADDL. DISTRICT MAGISTRATE
September 18, 2012
ANUPAMA DEVASSIA Vs. JERVIS JOSEPH
July 24, 2012
ANUPAMA VARMA Vs. STATE OF KERALA REPRESENTED BY SECRETARY
August 13, 2012
ANUPRATHAP M V Vs. STATE BANK OF TRAVANCORE REPRESENTED BY ITS BRANCH MANAGER KALLADIKODE BRANCH SUMANGALI BUILDINGS DEEPA JUNCTION
April 12, 2012
ANVAR P.V Vs. P.K. BASHEER
April 13, 2012
ANWAR V A S/O ALIKUNJU Vs. FATHIMA D/O MOOSA AND ORS
March 23, 2012
APPA P Vs. KERALA STATE FINANCIAL ENTERPRISES LTD
June 4, 2012
APPAKUTTY ACHARI, SON OF KRISHNANACHARI Vs. THANKA, DAUGHTER OF RANGANACHARI
November 30, 2012
APPLIED SOLAR TECHNOLOGIES (INDIA) PVT. LTD. Vs. THE INTELLIGENCE OFFICER SQUAD - V
February 29, 2012
APPUKUTTAN C S/O CHAMI Vs. MALAMPUZHA BLOCK PANCHAYATH
March 8, 2012
APPUKUTTAN NAIR KUTTAPPAN NAIR Vs. RAMALAKSHMY AMMAL BABY
November 7, 2012
ARAVINDAKSAN Vs. DEPARTMENT FOR FOREST AND WILDLIFE GOVERNMENT OF KERALA THIRUVANANTHAPURAM REPRESENTED BY ITS SECRETARY
March 29, 2012
ARAVINDAKSHAN PILLAI Vs. STATE OF KERALA REPRESENTED BY THE PRINCIPAL SECRETARY LAND REVENUE COMMISSIONER SECRETARIAT
March 21, 2012
ARIFA BEEVI W/O. MOHAMMED ILIYAS,SABITHA MANZIL,KALLATTUMUKKU MANACAUD,THIRUVANANTHAPURAM AND ORS. Vs. STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR THIRUVANANTHAPURAM AND THE SECRETARY, TRIDA, THIRUVANANTHAPURAM
March 27, 2012
ARIFA SAINUDEEN Vs. STATE OF KERALA
November 14, 2012
ARIFFA Vs. STATE OF KERALA
November 19, 2012
ARJUNAN ALIAS CHERUVAKKAL ARJUNAN Vs. STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
May 4, 2012
ARSHAD Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
September 7, 2012
ARSHID. K.L; S/O. KAMALUDIN Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
October 16, 2012
ARUCHAMI S/O VELLA Vs. STATE OF KERALA
June 1, 2012
ARUMUGHAN Vs. SECRETARY DISTRICT CO-OPERATIVE BANK CHITTOOR BRANCH ANIKODE JUNCTION CHITTOOR PALAKKAD DISTRICT
May 23, 2012
ARUN JOE ELDOW Vs. CENTRAL BOARD OF SECONDARY EDUCATION REGIONAL OFFICE CHENNAI
March 8, 2012
ARUN KRISHNAN K Vs. MAHATMA GANDHI UNIVERSITY PRIYADARSINI HILLS P O KOTTAYAM KERALA REPRESENTED BY ITS REGISTRAR
May 11, 2012
ARUN KUMAR S Vs. ABDUBAKER SIDHIQUE
July 11, 2012
ARUN LOBO Vs. DISTRICT COLLECTOR
October 10, 2012
ARUN P B Vs. UNIVERSITY OF CALICUT REPRESENTED BY ITS REGISTRAR OFFICE OF THE REGISTRAR OF CALICUT UNIVERSITY CALICUT UNIVERSITY P O MALAPPURAM DISTRICT
May 11, 2012
ARUN PRAKASH Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
July 23, 2012
ARUN S.G., S/O.SIVANKUTTY Vs. CENTRAL BOARD OF SECONDARY EDUCATION
November 12, 2012
ARUNA PARVATHY Vs. STATE OF KERALA
June 4, 2012
ARUNIMA G LAL Vs. STATE OF KERALA
June 21, 2012
ARVINDAKSHAN N Vs. OLYMPIC CREDIT CORPORATION
October 17, 2012
ARYAPALLY DINESHAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
December 11, 2012
ASHA DALEENA Vs. SULAIKHA
December 7, 2012
ASHA S. Vs. STATE OF KERALA
November 20, 2012
ASHARAF Vs. PORT CONSERVATOR
August 3, 2012
ASHARAF Vs. ERAMALA GRAMA PANCHAYAT
July 6, 2012
ASHARAF S/O ABOOBACKER Vs. ABDUL LATHEEF S/O MUHAMMED
July 17, 2012
ASHIK VITHAYATHIL Vs. M G UNIVERSITY REPRESENTED BY REGISTRAR M G UNIVERSITY PRIYADARSHINI HILLS KOTTAYAM
May 11, 2012
ASHOK Vs. CHANCELLOR KERALA
July 30, 2012
ASHOK KUMAR Vs. STATE OF KERALA
January 24, 2012
ASHOK KUMAR Vs. STATE OF KERALA
September 12, 2012
ASHOKA S/O.NARASIMHA Vs. M.ANANDA
December 10, 2012
ASHOKAN Vs. KERALA TODDY WORKERS WELFARE FUND BOARD
July 4, 2012
ASHOKAN Vs. KRISHNAN NAMBIAR
March 7, 2012
ASHOKAN Vs. BALACHANDRAN KEEZHOTH
January 30, 2012
ASHOKAN S/O SREEKANDAN Vs. STATE OF KERALA
October 3, 2012
ASHOKAN, S/O. CHAKKAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
November 19, 2012
ASHRAF Vs. COMMISSIONER-CIVIL SUPPLIES
February 29, 2012
ASHRAF ABOOBACKER Vs. SAJI JOSEPH
July 24, 2012
ASHRAF C.A. Vs. INCOME TAX OFFICER
March 16, 2012
ASHRAF M V S/O MAMMU Vs. NEW INDIA ASURANCE CO LTD
March 22, 2012
ASHRAF S/O ABDUL RAHMAN Vs. DISTRICT SUPERINTENDENT OF POLICE MALAPPURAM DISTRICT
July 5, 2012
ASHRAF S/O.ASANARU PILLAI Vs. JUNAIBA D/O PATHUMMAL BEEVI
June 19, 2012
ASHWINI NAVEEN G Vs. MEMBER SECRETARY ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES
July 9, 2012
ASIAN PLYWOOD INDUSTRIES Vs. ASSISTANT COMMISSIONER
December 5, 2012
ASIANET SATELLITE COMMUNICATIONS LTD Vs. STATE OF KERALA
June 28, 2012
ASKAR ALI Vs. MOHAMMED ALI HAJI
December 6, 2012
ASOKAN Vs. STATE OF KERALA
September 13, 2012
ASOKAN Vs. STATE OF KERALA
September 26, 2012
ASOKAN, S/O BHARATHAN Vs. SREEMAD JANARDHANA DEVASOM
February 14, 2012
ASOKAN, S/O. KANARAN, THADAVANA, MELOOR AMSOM, DESOM, KOYILANDY Vs. THE EXCISE INSPECTOR, VADAKARA EXCISE RANGE AND STATE OF KERALA, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
October 29, 2012
ASPINWALL AND CO TRAVANCORE LTD Vs. COMMISSIONER OF INCOME TAX
July 24, 2012
ASPINWALL AND COMPANY LTD Vs. STATE OF KERALA
November 2, 2012
ASSAINAR Vs. STATE OF KERALA
December 5, 2012
ASSAINKUTTY HAJI Vs. RAJALAKSHMIAMMA
October 18, 2012
ASSISTANT EXECUTIVE ENGINEER Vs. KITTY PAUL
December 1, 2012
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. WEST COAST PETROLEUM AGENCY
January 12, 2012
ASSOCIATED AGENCIES Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT
July 24, 2012
ASWATHY KRISHNAN Vs. SREE NARAYANA COLLEGE FOR WOMEN
June 21, 2012
ASWINI HOSPITAL PVT LTD Vs. INTELLIGENCE OFFICER
September 14, 2012
ATC TELECOM TOWER CORPORATION P LTD Vs. CIRCLE INSPECTOR OF POLICE
January 2, 2012
ATHANASERI MUHAMMED, S/O. HAMSA, KUNIPPALA POTHUKALLU, NILAMBUR TALUK, MALAPPURAM DISTRICT Vs. THE SUB INPSECTOR OF POLICE, AREA CODE AND STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
December 11, 2012
ATHANIKKAL THAYYIL SURESH, S/O. KUMARAN Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR
November 20, 2012
ATHIJITH Vs. STATE OF KERALA
August 21, 2012
ATHISAYA Vs. PRINCIPAL RASHTRIYA SANSKRIT SANSTHAN
December 3, 2012
ATTUKAL BHAGAVATHY TEMPLE TRUST Vs. REGIONAL PROVIDENT FUND
March 5, 2012
AUGUSTIN Vs. UMEER P MUHAMMED
July 27, 2012
AUTHORISED OFFICER GENERAL MANAGER KOLLAM C OPERATIVE URBAN BANK LTD Vs. MANJUSHA RAJESH W/O RAJESH
April 12, 2012
AUTOBAHN TRUCKING CORPORATION LTD Vs. COMMERCIAL TAX INSPECTOR
August 22, 2012
AVARA HAJI Vs. VELAYUDHAN
July 6, 2012
AVIVA LIFE INSURANCE COMPANY INDIA LIMITED Vs. NEW GENERATION BANKS AND INSURANCE STAFF ASSOCIATION
July 24, 2012
AYISSA Vs. SAINABI
July 23, 2012
AYOOB Vs. STATE OF KERALA
November 23, 2012
AYSHA K E Vs. KUNHIPURAYIL SHAIK MOIDEEN
January 12, 2012
AYSHA L V Vs. CENTRAL BOARD OF SECONDARY EDUCATION REPRESENTED BY ITS SECRETARY OFFICE OF THE CBSE NEW DELHI
April 13, 2012
AYSHA ROAD RESIDENT'S ASSOCIATION Vs. CORPORATION OF KOCHI
July 24, 2012
AYSHAKUNJI Vs. TAHSILDAR
August 17, 2012
AYSIHAKUTTY Vs. MANJERI MUNICIPALITY REPRESENTED BY ITS SECRETARY MANJER P O MALAPPURAM
June 4, 2012
AYUB KHAN P A Vs. STATE OF KERALA
January 20, 2012
AYURVEDA HOSPITAL MANAGEMENTS ASOCIATIONS Vs. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT, SECRETARIAT
October 15, 2012
AYYAPPAN Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY
July 27, 2012
AYYAPPAN KUTTY, SIVA BHAVANAM AND ORS Vs. RAJESH KUMAR AND ORS
March 13, 2012
AZEEZ ISMAIL Vs. STATE OF KERALA
November 2, 2012
AZHEEKAL FISHING HARBOUR AND GENERAL WORKERS OF FISH LANDING CENTRE AYIRAMTHENGU ALUMPEEDIKA Vs. HARBOUR COMMITTEE FOR MONITORING THE WORKING OF KAYAMKULAM FISHING HARBOUR REPRESENTED BY THE CHAIRMAN THE DISTRICT COLLECTOR KOLLAM
March 19, 2012
B A KASIM Vs. SUPERINTENDENT OF POLICE
July 9, 2012
B ARUNRAJ Vs. SUPERINTENDENT OF POLICE
May 2, 2012
B ASOKAN S/O KARATHPARAMBU BALAKRISHNAN Vs. C SINDHU CHINGANATHIL HOUSE
July 25, 2012
B DILEEPKUMAR Vs. KERALA KAUMUDI P LIMITED
July 19, 2012
B LALITHA Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT
August 13, 2012
B PRASANNAKUMARI Vs. STATE OF KERALA; P CHANDRA BHANU S/O PARAMU
November 29, 2012
B RADHAKRISHNAN Vs. REGIONAL TRANSPORT OFFICER; ASSISTANT MOTOR VEHICLE INSPECTOR
November 1, 2012
B SANAL Vs. REKHA ALIAS MUMTHAZ
July 24, 2012
B SOBHA Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT GENERAL EDUCATION DEPARTMENT SECRETARIAT THIRUVANANTHAPURAM
April 13, 2012
B SOORAJA KUMARI Vs. AUTHORISED OFFICER
July 25, 2012
B SREELATHA Vs. GOPAKUMARI AMMA
August 6, 2012
B SURENDRA DAS Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY
August 7, 2012
B VALSALADEVI Vs. KERALA STATE FINANCIAL ENTERPRISES KARUNAGAPALLY BRANCH KARUNAGAPALLY KOLLAM
June 15, 2012
B. JAYA, W/O. SURESH KUMAR, SUMABHAVAN, PATTATHANAM, KOLLAM RESIDING AT GOPI BHAVAN, ULIYAKOVIL KOLLAM, Vs. LAILA BEEGOM, SHAFI MANZIL, KILIKOLLUR P.O., KOLLAM,
July 25, 2012
B. JAYAKUMARI Vs. JOBYSON PHILIP
July 27, 2012
B. NAINAR Vs. STATE OF KERALA
August 21, 2012
B. PRAKASHA Vs. STATE OF KERALA
January 10, 2012
B. SATHEESH KUMAR Vs. DISTRICT COLLECTOR
December 11, 2012
B.A. AHAMMED Vs. SALES TAX OFFICER, HOSDURG, KASARAGOD DISTRICT
February 6, 2012
B.A.RADHAKRISHNAN Vs. M.IBRAHIM
October 29, 2012
B.DEVARAJAN Vs. BANK OF INDIA
September 17, 2012
B.K. MOHAMMED SHA Vs. DISTRICT POLICE CHIEF
October 4, 2012
B.PRASANNA Vs. SATHEESAN Y
September 27, 2012
BABU Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
April 27, 2012
BABU Vs. STATE OF KERALA
March 30, 2012
BABU Vs. RAMACHANDRAN
June 6, 2012
BABU Vs. BRINTA
June 19, 2012
BABU Vs. ARUNAPRIYA
October 3, 2012
BABU Vs. OKKAL GRAMA PANCHAYATH
August 17, 2012
BABU Vs. SECRETARY MINISTRY OF SOCIAL JUSTICE AND EMPOWERMENT
June 7, 2012
BABU Vs. SALES TAX APPELLATE TRIBUNAL
June 5, 2012
BABU C.CHERUNGAL Vs. KERALA LAND DEVELOPMENT CORPORATION LIMITED
September 17, 2012
BABU C.JACOB Vs. PHILIP. T.P. THAIMURIYIL HOUSE
September 20, 2012
BABU JOHN Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), ALAPPUZHA
June 21, 2012
BABU JOHN MANAGING PARTNER SKY HOTEL CUM SHOPPING ARCADE THIRUVALLA Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TAXES G DEPARTMENT THIRUVANANTHAPURAM
March 9, 2012
BABU K Vs. CHAIRMAN AND MANAGING DIRECTOR KERALA STATE ROAD TRANSPORT CORPORATION
April 27, 2012
BABU K Vs. MUKKOM GRAMA PANCHAYATH REPRESENTED BY ITS SECRETARY MUKKAM P O KOZHIKODE DISTRICT
May 21, 2012
BABU K K Vs. STATE OF KERALA
July 24, 2012
BABU M. Vs. THE SUB INSPECTOR OF POLICE, VALLIKUNNAM POLICE STATION, ALAPPUZHA
June 4, 2012
BABU S/O. KUNHIKRISHNAN NAIR, BHANDARAPARAMBIL HOUSE KINALOOR AMSOM DESOM, KOYILANDI TALUK Vs. STATE OF KERALA THROUGH THE EXCISE INSPECTOR, BALUSSERY EXCISE RANGE, REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA, ERNAKULAM
July 25, 2012
BABU THOMAS Vs. DIRECTOR OF MINES SAFETY
October 12, 2012
BABU THOMAS Vs. THE MARRIAGE REGISTRAR (CHRISTIAN MARRIAGES)
August 22, 2012
BABU VARGHESE Vs. DISTRICT COLLECTOR/DISTRICT MAGISTRATE THIRUVANANTHAPURAM
December 20, 2012
BABU, S/O. VASU, VANNERY VEETTIL, KANDASSAMKADAVU, THANNIPADAM, THRISSUR Vs. STATE OF KERALA REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
January 10, 2012
BABU, S/O.GOPALAN Vs. SASIDHARAN
December 11, 2012
BABU. M. JOHN, S/O. SAMUEL JOHN, KALLUKUZHIYIL VEEDU, ARUNOOTTIMANGALAM MURI MAVELIKKARA Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA AND THE EXCISE INSPECTOR, MAVELIKKARA EXCISE OFFICE, MAVELIKKARA
January 9, 2012
BABY Vs. JOSE
April 12, 2012
BABY Vs. STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
September 6, 2012
BABY Vs. THOMAS
September 18, 2012
BABY Vs. POWER GRID CORPORATION OF INDIA LTD
March 5, 2012
BABY ANTONY Vs. THE COMMERCIAL TAX OFFICER, DEPARTMENT OF COMMERCIAL TAXES, KUTHIATHODE
July 24, 2012
BABY CHAKRAPANI Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
February 24, 2012
BABY CHAKRIPANI Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
July 13, 2012
BABY HAZEENA Vs. NADEERA
May 23, 2012
BABY JOHN Vs. DIRECTOR INSTITUTE OF HUMAN RESOURCES DEVELOPMENT
June 15, 2012
BABY JOHN Vs. LIFE INSURANCE CORPORATION OF INDIA
July 31, 2012
BABY VARGHESE S/O VARGHESE Vs. V J KURIAN; LATHIKA; GEORGE VARGHESE AND ORS
November 30, 2012
BABY VARKEY Vs. STATE OF KERALA
July 23, 2012
BABY, S/O.THOMAS Vs. STATE OF KERALA
September 5, 2012
BABYKUTTY Vs. IDIKKULA THOMAS
July 25, 2012
BADHAR TRADERS Vs. THE ASSISTANT COMMISSIONER (KERALA VALUE ADDED TAX), SPECIAL CIRCLE, DEPARTMENT OF COMMERCIAL TAXES, MALAPPURAM
July 20, 2012
BADHUSHA Vs. UNION BANK OF INDIA
January 20, 2012
BADUSHA BASHEER Vs. STATE OF KERALA
October 1, 2012
BAHEER P A ALIAS ABDUL BASHEER P A Vs. ASSISTANT LABOUR OFFICER
July 24, 2012
BAHULEYAN Vs. DISTRICT REGISTRAR
July 4, 2012
BAIJU Vs. SUB INSPECTOR OF POLICE
May 2, 2012
BAIJU JOHN THOMAS Vs. PEOPLES URBAN CO-OP.BANK LTD
March 12, 2012
BAIJU, S/O RAGHAVAN, CHANDRATHIL HOUSE, PADUVAPURAM POST KARUKUTTY VILLAGE Vs. A.D. JOSE, S/O DEVASSY, ARACKAPADAL VEEDU, PUOVENTHURUTHU KOTTAYAM AND THE MANAGING DIRECTOR, K.S.R.T.C., TRANSPORT BHAVAN, THIRUVANANTHAPURAM
March 26, 2012
BAISIL ATTIPETTY Vs. STATE OF KERALA
June 15, 2012
BAISIL ATTIPETTY Vs. STATE OF KERALA
May 31, 2012
BAISIL ATTIPETTY ALIAS BASIL A G Vs. STATE OF KERALA
June 14, 2012
BAISIL ATTIPETTY ALIAS BASIL A G Vs. STATE OF KERALA
January 5, 2012
BAISIL ATTIPETY @ BASIL A. G. Vs. STATE OF KERALA
August 22, 2012
BAISON Vs. SUPERINTENDENT OF POLICE
September 10, 2012
BALACHANDRAN Vs. STATE OF KERALA
June 25, 2012
BALACHANDRAN D. Vs. SUB INSPECTOR OF POLICE
October 12, 2012
BALACHANDRAN N Vs. STATE OF KERALA
February 15, 2012
BALAGOPAL,S/O NARAYANA PILLAI Vs. SUBHADRAMMA,D/O BHAGEERATHI AMMA AND ORS
August 10, 2012
BALAJI REFINERY Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 24, 2012
BALAKRISHNAN Vs. STATE OF KERALA, INSPECTOR OF POLICE
July 27, 2012
BALAKRISHNAN THULASEEDHARAN Vs. THULASEEDHARAN PILLAI
June 26, 2012
BALAN C Vs. PREETHA N P
January 31, 2012
BALAN N K Vs. C ANEES
October 18, 2012
BALAN PILLAI ALIAS POTHU BALAN Vs. STATE OF KERALA
December 13, 2012
BALASUBRAHMANYAN Vs. CI OF POLICE
August 3, 2012
BALASUBRAMANIAN Vs. STATE OF KERALA
June 19, 2012
BANK OF INDIA Vs. CONSUMER DISPUTES REDRESSAL FORUM
July 31, 2012
BARRY SEBASTIAN Vs. BANK OF INDIA
July 16, 2012
BASHEER Vs. M V FRANCIS
June 22, 2012
BASHEER Vs. PADMANABHAN N.
August 22, 2012
BASHEER Vs. DISTRICT COLLECTOR
December 17, 2012
BASHEER K M Vs. DISTRICT POLICE CHIEF THRISSUR
March 8, 2012
BASIL ATTIPETTI Vs. STATE OF KERALA
March 22, 2012
BASIL ATTIPETTY ALIAS BASIL A G Vs. STATE OF KERALA
March 15, 2012
BASIL ATTIPETTY ALIAS BASIL A G Vs. UNION OF INDIA
February 24, 2012
BATHAKKA KUNHIMARIYAM Vs. BATHAKKA SHAMEEMA
October 4, 2012
BECHER BAI D PATEL Vs. DISTRICT COLLECTOR
July 31, 2012
BEEFATHIMA K Vs. STATE OF KERALA
March 30, 2012
BEENA I V Vs. STATE OF KERALA
September 6, 2012
BEENA KANIYANKUNNEL, ARUNAGAPALLY Vs. KERALA STATE ELECTION COMMISSION, THIRUVANANTHAPURAM
January 10, 2012
BEENA PRADEEP Vs. GOVERNMENT OF INDIA
February 16, 2012
BEENA ROY Vs. ABDUL RAHIM
September 19, 2012
BEENARANI M R Vs. AUTHORISED OFFICER
August 16, 2012
BEERAMMADA HAMZA S/O LATE ACHAMADA CHETTA ALIKUTTY Vs. ADMINISTRATOR UNION TERRITORY OF LAKSHADWEEP KAVARATHI ISLAND
June 1, 2012
BEERAN, S/O BAVA Vs. N R PRABHAKARAN, S/O KRISHNA KURUP
March 13, 2012
BEEVATHUKUTTY NOORA Vs. ALAMCODE GRAMA PANCHAYATH
June 15, 2012
BEJI Vs. STATE OF KERALA
June 18, 2012
BELHOUSE ASSOCIATES PVT. LTD Vs. SUNDARAM FINANCE LTD
October 15, 2012
BENHUR TRADES AND INVESTMENTS (P) LTD Vs. S A SHUKKOOR
July 17, 2012
BENJAMIN VARGHESE Vs. JESSY BENJAMIN
June 19, 2012
BENNY Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
October 9, 2012
BENNY @ AGUSTHY THOMAS AND ORS Vs. MUHAMMED M AND ORS
November 27, 2012
BENNY ABRAHAM Vs. P.B. LISSY
November 30, 2012
BENNY N V Vs. DEPUTY TAHASILDAR
July 25, 2012
BERGER PAINTS INDIA LTD Vs. COLOUR LINKS PAINTS MERCHANTS
June 12, 2012
BERGER PAINTS INDIA LTD Vs. ASSISTANT COMMISSIONER
October 1, 2012
BERNAD MANI @ ROY Vs. JAMES
January 16, 2012
BESSY DANIEL Vs. USHAKUMARI
July 20, 2012
BESSY KURIAKOSE S/O C V KURIAKOSE Vs. STATE OF KERALA; SIGMA ENTERPRISES
November 29, 2012
BETCONS PROJECT CONSULTANTS PRIVATE LTD Vs. KERALA WATER AUTHORITY
June 20, 2012
BHAGAVAL DAS Vs. STATE OF KERALA
February 29, 2012
BHAGYODAYAM CO. LTD Vs. JUDE ANTONY LUIZ
November 7, 2012
BHANUMATHY P G Vs. CHAIRMAN
January 12, 2012
BHARAT BIOTECH INTERNATIONAL LTD Vs. STATE OF KERALA
November 20, 2012
BHARAT SANCHAR NIGAM LIMITED Vs. M SETHUMADHAVAN
July 10, 2012
BHARAT SANCHAR NIGAM LIMITED Vs. KERALA STATE ELECTRICITY BOARD
November 12, 2012
BHARATH ENGINEERING WORKS Vs. UNION TERRITORY OF LAKSHADWEEP
July 23, 2012
BHARATH SURENDRAN Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS
July 4, 2012
BHARATHI, W/O.GOPI Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
October 18, 2012
BHARGAVAN Vs. SUPERINTENDENT OF POLICE
October 16, 2012
BHARTI AIRTEL LTD Vs. CONSUMER DISPUTES REDRESSAL FORUM
July 11, 2012
BHASI K NAIR Vs. JOINT REGIONAL TRANSPORT OFFICER
August 17, 2012
BHASI K.NAIR Vs. JOINT REGIONAL TRANSPORT OFFICER
September 11, 2012
BHASKARAN Vs. KUCHU MUHAMED
July 23, 2012
BHASKARAN Vs. LAND TRIBUNAL
June 6, 2012
BHASKARAN Vs. KERALA AGRICULTURAL UNIVERSITY
August 10, 2012
BHASKARAN Vs. PUTHALTHINGARA SHYLAJA
September 18, 2012
BHASKARAN ALIAS THAMPI MUTHALAI Vs. RAJAMMA, W/O SUKUMARAN, RAJAMMA NIVAS AND ORS
July 23, 2012
BHASKARAN C. Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES, OFFICE OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES, THIRUVANTHAPURAM
June 18, 2012
BHAVA KHAN Vs. THE EXECUTIVE ENGINEER, PWD
October 12, 2012
BHAVANI AMMA GOWRI AMMA, SREE PADMASADANAM Vs. KUTTAN PARAMESWARAN, THAKADY VELIYIL
October 9, 2012
BHAVANI, D/O. KOCHUPARAVATHI, CHARUVILAKATHU VEEDU, AMBALATHARA CHOOZHAMPALA MUKKOLA, TRIVANDRUM (DIED) AND ORS. Vs. SOMASEKHARAN, S/O. DAMODHARAN, THUSHARA, CHOOZHAMPALA, MUKKOLA P.O. TRIVANDRUM,
July 17, 2012
BHAVANIAMMA Vs. BHARATHI
October 5, 2012
BHAVANIMAYAN, S/O.SIVADASAN Vs. DISTRICT POLICE CHIEF, KOTTARAKARA RURAL
October 18, 2012
BHAVYANATH Vs. BALAN
October 31, 2012
BIBI ISSAC, S/O.E.J. ISSAC Vs. STATE OF KERALA
June 19, 2012
BIBLE FAITH MISSION Vs. CHARLES NADAR JNANADAS
July 16, 2012
BIJESH CHACKO Vs. DISTRICT POLICE CHIEF KOLLAM RURAL PULAMON KOTTARAKKARA
April 12, 2012
BIJI POTHEN Vs. THANKAMMA JOHN
May 25, 2012
BIJOY KORATH Vs. STATE OF KERALA
February 29, 2012
BIJU Vs. STATE BANK OF INDIA REPRESENTED BY ITS BRANCH MANAGER EAST FORT
April 9, 2012
BIJU Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA REPRESENTING THE INSPECTOR OF POLICE ERAVIPURAM POLICE STATION KOLLAM DISTRICT
March 29, 2012
BIJU Vs. STATE OF KERALA REPRESENTED
August 22, 2012
BIJU Vs. STATE OF KERALA
September 5, 2012
BIJU Vs. S.I. OF POLICE, RAMANKARY
October 1, 2012
BIJU Vs. STATE OF KERALA
September 14, 2012
BIJU ALIAS JOSEPH Vs. STATE OF KERALA
July 3, 2012
BIJU GOPALAN Vs. K S SIVASANKARAN
June 27, 2012
BIJU GOPALAN S/O GOPALAN Vs. WELFARE FUND INSPECTOR THODUPUZHA KERALA TODDY WORKERS WELFARE FUND BOARD THODUPUZHA
May 28, 2012
BIJU JOHN Vs. COMMERCIAL TAX OFFICER
June 7, 2012
BIJU K.S Vs. KERALA PUBLIC SERVICE COMMISSION
October 19, 2012
BIJU NIZAM Vs. KERALA TRANSPORT DEVELOPMENT FINANCE CORPORATION
August 9, 2012
BIJU P G Vs. NOUSHAD M H
May 24, 2012
BIJU PAUL Vs. NEDUNGADI BANK LTD
March 27, 2012
BIJU RAMESH Vs. STATE OF KERALA
June 8, 2012
BIJU RAMESH Vs. UNION OF INDIA
February 29, 2012
BIJU S Vs. UNION BANK OF INDIA
August 2, 2012
BIJU S/O CHAKRAPANI Vs. DISTRICT COLLECTOR ALAPPUZHA
March 6, 2012
BIJU SEBASTIAN Vs. THE SUB INSPECTOR OF POLICE, THIRUVAMBADI POLICE STATION
September 5, 2012
BIJU THOMAS Vs. K S R T C, THIRUVANANTHAPURAM AND ORS
March 7, 2012
BIJU VARGHESE Vs. SUB INSPECTOR OF POLICE
May 31, 2012
BIJU WARRIER NETTEMADAM BEHIND IMA BLOOK BANK WARRIAM ROAD ERNAKULAM NOW RESIDING AT FLAT NO 3A INFRA HAMLIN DOCTORS LANE GIRI NAGAR KOCHI Vs. APARNA NAMBIAR
May 21, 2012
BIJU, S/O. CHACKO Vs. STATE OF KERALA
October 9, 2012
BIJUKUMAR Vs. STATE OF KERALA
June 20, 2012
BINANI ZINC LTD Vs. STATE OF KERALA
July 23, 2012
BINDHU Vs. STATE OF KERALA
March 20, 2012
BINDHU @ LATHIKA Vs. SUPERINTENDENT OF POLICE, THRISSUR DISTRICT
October 5, 2012
BINDHU GEORGE Vs. UNION OF INDIA
September 24, 2012
BINDHU GOKULAM OLIYOOR PAZHAKUTTY P O NEDUMANGADU THIRUVANANTHAPURAM Vs. MANAGING DIRECTOR KERALA STATE ROAD TRANSPORT CORPORATION TRANSPORT BHAVAN EAST FORT THIRUVANANTHPAURAM
May 22, 2012
BINDHU M M AND ORS Vs. C S THAMPY AND ORS
March 26, 2012
BINDHU MON Vs. DISTRICT COLLECTOR
September 18, 2012
BINDU Vs. STATE OF KERALA
November 19, 2012
BINDU Vs. STATE OF KERALA
December 20, 2012
BINDU G Vs. KERALA PUBLIC SERVICE COMMISSION
January 18, 2012
BINDU, D/O.LATE MOHANAN Vs. AUGUSTINE A.T.
December 14, 2012
BINDU. S, W/O.K. SANTHAKUMAR Vs. TAHSILDAR
December 3, 2012
BINDUMOL V Vs. STATE OF KERALA
October 4, 2012
BINDUMOL V D/O V GOVINDAN VANNARATH HOUSE THURUTHIPARAMBU Vs. KERALA PUBLIC SERVICE COMMISSION REPRESENTED BY THE SECRETARY KERALA PUBLIC SERVICE COMMISSION PATTOM THIRUVANANTHAPURAM
March 19, 2012
BINEESH Vs. STATE OF KERALA
June 6, 2012
BINEESH.V. Vs. PRASANNAKUMARI AMMA
July 24, 2012
BINIL KUMAR Vs. DIRECTOR GENERAL OF POLICE KERLA THIRUVANANTHAPURAM
May 25, 2012
BINITHA Vs. GIREESH KUMAR
May 21, 2012
BINJU BABU Vs. CENTRAL BOARD OF SECONDARY EDUCATION
June 26, 2012
BINOJ BHARGAVAN Vs. SUB INSPECTOR OF POLICE ANGAMALY POLICE STATION ANGAMALY
May 23, 2012
BINOJ KUMAR M.V. Vs. VASUMATHI AMMA
November 9, 2012
BINOY ANTONY Vs. KOTTAYAM MUNICIPALITY REPRESENTED BY ITS SECRETARY
June 25, 2012
BINU MENDEZ S/O.MANUEL MENDEZ Vs. TATA TEA LIMITED
November 30, 2012
BINU, S/O.NARAYANAN Vs. STATE OF KERALA, REP. BY PUBLIC PROSECUTOR
October 3, 2012
BINULAL K. Vs. ROOPA R.S.
September 10, 2012
BINUMON.S. Vs. STATE OF KERALA
December 28, 2012
BISHAD PULICKAL Vs. DISTRICT POLICE CHIEF
August 8, 2012
BISMI APPLIANCE Vs. DILSHA GROUP HOME APPLIANCES
October 16, 2012
BISMI APPLIANCES, DESHABHIMANI ROAD Vs. DILSHO GROUP HOME APPLIANCES
December 19, 2012
BISSY ANTONY Vs. DEPUTY TAHASILDAR
July 31, 2012
BLUE SKY PORT SERVICES PVT LTD Vs. STATE OF KERALA
July 31, 2012
BOARD OF DIRECTORS ANGAMALY SERVICE CO-OP BANK LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
March 5, 2012
BOARD OF DIRECTORS OF THE POOTHAKULAM Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
December 3, 2012
BOARD OF DIRECTORS OF URUKUNNU SERVICE CO-OPERATIVE BANK Vs. STATE OF KERALA
November 16, 2012
BOBAN LAL Vs. BHARAT SANCHAR NIGAM LTD
April 12, 2012
BOBAN MATHEW S/O MATHEW Vs. VINODKUMAR S/O KUTTAPPAN NAIR AND ORS
November 7, 2012
BOBAN THOMAS K Vs. STATE OF KERALA
June 1, 2012
BOBBY JOSEPH Vs. SENIOR DIVISIONAL MANAGER
November 15, 2012
BOC INDIA LIMITED Vs. STATE OF KERALA
August 13, 2012
BONE MEALS INDIANA PVT LTD Vs. THARUR GRAMA PANCHAYATH
July 5, 2012
BONEY BAIJU Vs. STATE OF KERALA
July 6, 2012
BRANCH MANAGER NATIONAL INSURANCE LIMITED Vs. D KUNHIBI
March 9, 2012
BRIDGEWAY ENGINEERING COMPANY (P) LTD Vs. STATE OF KERALA
September 6, 2012
BRIJEESH MOHAMMED Vs. DEPUTY COMMISSIONER OF CUSTOMS
December 20, 2012
BRIJITHA Vs. KUTTIYAMMA
January 24, 2012
BRINDA KRISHNAN W/O PRAJEESH Vs. NEETHA KRISHNAKUMAR W/O KRISHNAKUMAR
November 2, 2012
BRISTO LOGISTICS Vs. UNION OF INDIA
November 28, 2012
BUILDING CONSULTANT AND TECHNOLOGIES SERVICE CO-OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
October 29, 2012
BYJU K C S/O K C PARVATHY KUTTY Vs. UNION OF INDIA REPRESENTED BY THE SECRETARY TO GOVERNMENT MINISTRY OF DEFENCE NEW DELHI
May 29, 2012
C A IBRAHIM Vs. MANGALPADY GRAMA PANCHAYATH REPRESENTED BY ITS SECRETARY MANGALPADY
May 24, 2012
C A JOSEPH Vs. DISTRICT COLLECTOR
July 23, 2012
C A JOSEPH Vs. DISTRICT COLLECTOR
July 25, 2012
C ABDUL MAHAROOF Vs. INCOME TAX OFFICER (INTERNATIONAL TAXATION) 1 KOCHI CENTRAL REVENUE BUILDING IS PRESS ROAD KOCHI
April 24, 2012
C ABDUL RAHIMAN ALIAS ADRAMAN KUTTY Vs. SECRETARY KARUVATTOOR GRAMA PANCHAYATH KARUVATTOOR GRAMAPANCHAYATH KARUVATTOOR KOZHIKODE
May 21, 2012
C ABDULKHADER Vs. STATE OF KERALA REP BY SPECIAL TAHSILDAR
May 25, 2012
C ABDULLA Vs. STATE OF KERALA
June 28, 2012
C ARUN Vs. STATE OF KERALA
August 13, 2012
C BABU MAHESWARAN Vs. BANK OF MAHARASHTRA
July 10, 2012
C CHANDRASEKHARAN Vs. SECRETARY KERALA STATE ELECTRICITY BOARD VYDYUTHI BHAVAN
July 25, 2012
C D ABRAHAM Vs. STATE OF KERALA
July 26, 2012
C D ADARSH KUMAR Vs. STATE OF KERALA
September 20, 2012
C G CHENTHAMARAKSHAN Vs. K NARAYANASWAMY
June 5, 2012
C G GOPALAKRISNAN NAIR Vs. KOTTAYAM MUNICIPALITY
August 17, 2012
C GOPINATH Vs. DISTRICT COLLECTOR COLLECTORATE
October 1, 2012
C H ASHOKAN Vs. STATE OF KERALA
July 2, 2012
C H ASHOKAN Vs. STATE OF KERALA
July 13, 2012
C I PANKAJAKSHAN Vs. K V KURIAKOSE
August 10, 2012
C K GOPALAN Vs. CORPORATION OF KOCHI
August 3, 2012
C K VASU Vs. CIRCLE INSPECTOR OF POLICE
May 25, 2012
C KOCHUNNI Vs. GOPINATHAN SAJEEV MAVILAYIL
July 30, 2012
C L PATHROSE Vs. SENIOR GEOLOGIST
August 22, 2012
C M KARIM Vs. STATE OF KERALA PRINCIPAL SECRETARY DEPARTMENT OF LOCAL ADMINISTRATION SECRETARIAT THIRUVANANTHAPURAM
May 21, 2012
C M KHALID Vs. STATE OF KERALA REP BY SPECIAL TAHSILDAR
June 15, 2012
C MOHAMMED ASHRAF Vs. INTELLIGENCE OFFICER
July 13, 2012
C MOLLY KARIVILA VEEDU Vs. TAHSILDAR THIRUVANANTHAPURAM
May 21, 2012
C N JANAKI Vs. STATE OF KERALA
June 25, 2012
C NARAYANA PODUVAL Vs. ASSISTANT COMMISSIONER
June 28, 2012
C P BOBAN Vs. STATE OF KERALA
August 14, 2012
C P JACOB AND SONS DEALER HINDUSTAN PETROLEUM CORPORATION LTD Vs. CHURCH OF SOUTH INDIA TRUST ASSOCIATION
March 29, 2012
C P MANOJ KUMAR S/O ACHUTHA KURUP Vs. P M GEETHANANDAN S/O ACHUTHAN
July 5, 2012
C P PRASANTHI Vs. SIDDIQUE
June 21, 2012
C P THANKAPPAN Vs. TODDY WORKERS WELFARE FUND INSPECTOR
June 25, 2012
C P UDAYADIVAKARAN Vs. STATE OF KERALA
August 21, 2012
C R DEVARAJAN Vs. ADDL DISTRICT MAGISTRATE
June 15, 2012
C R RADHAKRISHNA PILLAI Vs. BHARGAVI AMMA D/O KUNJUKUTTY AMMA
May 25, 2012
C RATHIDEVI Vs. MOTHER HOSPITAL (PVT) LIMITED
June 4, 2012
C S COMPANY Vs. PUNJAB AND SIND BANK
August 22, 2012
C S REMADEVI HIGH SCHOOL ASSISTANT VOCATIONAL HIGHER SECONDARY SCHOOL NADUVATTOM ALAPPUZHA RESIDING AT CHEMPAKASSERIL NADUVATTOM PALLIPPAD Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
March 12, 2012
C SAJI THOMAS Vs. CHIEF ENGINEER HUMAN RESOURCES MANAGEMENT KERALA STATE ELECTRICITY BOARD VYDYUTHI BHAVAN
June 18, 2012
C SARASAMMA Vs. UNION OF INDIA
July 10, 2012
C SUBRAMANIAN Vs. KERALA AGRICULTURAL UNIVERSITY
June 11, 2012
C T MUHAMMED ALI Vs. CUSTODIAN OF THE VESTED FOREST AND DIVISIONAL FOREST OFFICER
August 21, 2012
C T VENUGOPAL Vs. MANAGER STATE BANK OF TRAVANCORE KANNUR BRANCH STATE BANK OF TRAVANCORE KANNUR-MAIN BRANCH
July 27, 2012
C V M SPICES Vs. INSPECTING ASSISTANT COMMISSIONER
July 23, 2012
C V MONI ACHARI Vs. DIRECTOR LOCAL FUND AUDIT
January 13, 2012
C V SIMON Vs. SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, GOVERNMENT OF KERALA THIRUVANANTHAPURAM
February 3, 2012
C V THOMAS Vs. LABOUR COURT
June 26, 2012
C V VIJAYAN Vs. GURUVAYUR DEVASWOM MANAGING COMMITTEE
June 27, 2012
C VALLIYAMMA Vs. STATE OF KERALA REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY SECRETARIAT
June 19, 2012
C VELAPPAN Vs. COMMERCIAL TAX OFFICER
September 5, 2012
C VISHNURAJ S/O CHENTHUNNI Vs. TALUK LAND BOARD
July 4, 2012
C. ABDUL NASAR Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
March 21, 2012
C. BALAN NAIR, S/O. KUNHIKELAPPAN NAIR, CHAMARY HOUSE, KURUVANGAD. P.O, KOYILANDY TALUK, KOZHIKODE DISTRICT Vs. JAYAN, PROPRIETOR, M/S. GAYATHRI TRADING AND MALABAR EXIM, NETHAJI LANE, CHETHIPUZHA, THRISSUR, PIN-680621,
August 10, 2012
C. CHELLAPPAN Vs. STATE OF KERALA
March 22, 2012
C. GOPALAKRISHNAN NAIR Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
November 28, 2012
C. JAYAPRAKASHAN, CHAMAKKALAYIL HOUSE, CHELAVOOR P.O. MOOZHIKKAL VIRIPPIL, KOZHIKODE Vs. M.K. MANOJ KUMAR, "GANGA", THAZHETHU VELLOOR HOUSE, CIVIL STATION P.O. CALICUT AND STATE OF KERALA, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA ERNAKULAM
October 19, 2012
C. MOHANAN Vs. STATE OF KERALA
January 20, 2012
C. MURALEEDHARAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 14, 2012
C. RAJAGOPALAN NAIR Vs. ALEXANDER K. LUKE
January 19, 2012
C. RAVEENDRAN Vs. SREEKUMAR
July 23, 2012
C. SANJAYAN Vs. A. RAMAN
January 31, 2012
C.D. ADARSH KUMAR Vs. STATE OF KERALA
September 14, 2012
C.GOMATHY AMMA Vs. NARAYANARURU THRIVIKRAMARURU, S/O VASUDEVARURU
December 13, 2012
C.J.GEORGE Vs. STATE OF KERALA
May 2, 2012
C.K. RAJESH Vs. AISHWARYA TRUST, KANICHUKULANGARA, CHERTHALA TALUK, ALAPPUZHA
March 1, 2012
C.K. SHAIN Vs. COMMERCIAL TAX OFFICER
September 17, 2012
C.K. THANKAPPAN Vs. THE DISTRICT COLLECTOR, EKM
December 20, 2012
C.K.K. KULDEEP KUMAR Vs. THE CHAIRMAN
October 16, 2012
C.K.MATHEW Vs. KUMARAMPUTHUR GRAMA PANCHAYAT
September 20, 2012
C.K.MOHANDAS Vs. STATE OF KERALA
November 17, 2012
C.M.INDIRA Vs. SECRETARY
November 27, 2012
C.N. JEEVAN RAJ Vs. REGIONALA PROVIDENT FUND COMMISSIONER
November 19, 2012
C.N. PRABHAKARAN NAIR Vs. S. DIVAKARAN NAIR
November 9, 2012
C.N.RAMACHANDRAN NAIR Vs. BAR COUNCIL OF KERALA
December 12, 2012
C.P. AMINA Vs. T.M. KUNHAVARAN
March 21, 2012
C.P. KUTTYKRISHNAN Vs. KERALA STATE ELECTRICITY BOARD
September 5, 2012
C.P. THOMAS Vs. JOSE MATHEW
March 28, 2012
C.P.VINCENT,S/O.C.V.PAILY Vs. GOVERNMENT OF KERALA
December 4, 2012
C.R.RAJAN BABU Vs. DISTRICT COLLECTOR COLLECTORATE, CIVIL STATION
December 4, 2012
C.R.SARADA Vs. INDIAN OIL CORPORATION LTD
November 5, 2012
C.RADHAKRISHNA PILLAI Vs. S.VASUDEVAN PILLAI
October 11, 2012
C.RAGHAVAN Vs. SOUTHERN RAILWAY
November 22, 2012
C.REGHUNATHAN PILLAI Vs. STATE OF KERALA
May 30, 2012
C.S.DEEPUMON Vs. KERALA PUBLIC SERVICE COMMISSION
October 8, 2012
C.V. KURUVILLA, AGED 69 YEARS, SON OF LATE K.K. VARKEY, CHUNDAKKAL HOUSE, XL/5024 HIGH COURT ROAD, COCHIN 682031 Vs. K.K. EAPPEN, S/O. ALEXANDER KURIAN, 30/1618, KALLARAKKAL, VYTTILA COCHIN 682019,
August 3, 2012
C.V. THANKAPPAN, S/O. RAMAN Vs. CHELLAMMA, D/O.PARVATHY
October 12, 2012
C.V.KALYANI Vs. STATE OF KERALA
October 8, 2012
C.V.RADHAKRISHNAN Vs. COMMERCIAL TAX OFFICER
November 6, 2012
C.V.THIRUNGNANAM Vs. DISTRICT COLLECTOR
December 1, 2012
C.YOUSAPH Vs. INTELLIGENCE OFFICER
November 23, 2012
CALICUT ENGINEERING AGENCIES Vs. KOZHIKODE CORPORATION
July 2, 2012
CALICUT RUBBER COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
September 10, 2012
CAMEO APPLIANCES LTD Vs. ASSISTANT COMMISSIONER SPECIAL CIRCLE-III DEPT OF COMMERCIAL TAXES ERNAKULAM KOCHI
May 21, 2012
CANNANORE DISTRICT CO-OPERATIVE RUBBER Vs. STATE OF KERALA
November 8, 2012
CANNANORE DRUG HOUSE Vs. CHERIYA MELAT ABDUL AZEEZ
December 14, 2012
CAPITAL CREDIT SYNDICATE Vs. STATE OF KERALA
December 14, 2012
CAPUCHIN SOCIAL AND DEVELOPMENTAL ACTION SERVICE SOCIETY Vs. STATE OF KERALA
November 1, 2012
CARDAMOM COUNTY PARKS & HOTELS (P) LTD Vs. K.A. ANSARI
February 29, 2012
CARDAMOM PROCESSING AND MARKETING CO-OPERATIVE SOCIETY LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER
September 24, 2012
CASHEW MANUFACTURERS AND EXPORTERS ASSOCIATION Vs. STATE OF KERALA
March 22, 2012
CATHERINE THOMAS Vs. ASST.COMMISSIONER OF INCOME TAX
November 28, 2012
CATHOLIC SYRIAN BANK LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER COMMERCIAL TAXES
July 16, 2012
CATHOLIC SYRIAN BANK LTD Vs. ADDITIONALCOMMISSIONER OF INCOME TAX
March 20, 2012
CECILIYAMMA JOSEPH, D/O. VARKEY JOSEPH Vs. SEBASTIAN,S/O.JOSEPH
October 19, 2012
CELEENA, W/O LATE LONAKUNJI Vs. KODAKARA GRAMAPANCHAYAT REP BY ITS SECRETARY KODAKARA THRISSUR
June 15, 2012
CEMEX PROJECTS Vs. INTELLIGENCE OFFICER, SQUAD NO. 1, COMMERCIAL TAXES, MATTANCHERRY
July 17, 2012
CENTRAL BUREAU OF INVESTIGATION Vs. JITHA KUMAR
June 29, 2012
CENTURION BANK OF PUNJAB LTD Vs. K P JOSEPH SENIOR GRADE LECTURER
August 22, 2012
CHACKO Vs. STATE OF KERALA
August 13, 2012
CHACKO Vs. STATE OF KERALA
March 6, 2012
CHACKO DAVID Vs. INTELLIGENCE OFFICER COMMERCIAL TAXES
July 16, 2012
CHACKO GEORGE Vs. SATHEESH NAIR
March 20, 2012
CHACKO P D Vs. JAYARAJ T JOSEPH
June 18, 2012
CHACKO, S/O.UTHUPPU Vs. STATE OF KERALA
November 5, 2012
CHAIRMAN AND MANAGING DIRECTOR BHARAT SANCHAR NIGAM LIMITED Vs. SINDHU SURESH
March 14, 2012
CHAIRMAN, TRUSTEE BOARD, SREE TIRURKKAD DEVASWOM Vs. STATE OF KERALA AND ORS
August 14, 2012
CHAIRPERSON Vs. STATE OF KERALA
April 12, 2012
CHAKIAT AGENCIES (P) LTD Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT TAXES B DEPARTMENT SECRETARIAT THIRUVANANTHAPURAM
May 21, 2012
CHAKKIPARAMBATH ABDUL RASHEED Vs. CHENAKKAL JUMA-ATH PALLI PARIPALANA COMMITTEE,MOONNIYOOR,TIRURANGADI TALUK MALAPPURAM
March 30, 2012
CHAKRADHARAN S/O VELAYUDHAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY REVENUE GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
March 21, 2012
CHAMI ALIAS RAMACHANDRAN Vs. P V VENUGOPAL
August 7, 2012
CHAMI S/O KRISHNANKUTTY WADYAR Vs. DEVI W/O P S PARAMESWARAN
July 10, 2012
CHANDRA BABU Vs. DISTRICT COLLECTOR
June 26, 2012
CHANDRA BABU Vs. ANEESH
September 6, 2012
CHANDRA BHANU R., S/O.RAMANCHANDRAN Vs. STATE OF KERALA REP. BY PUBLIC PROSECUTOR
November 16, 2012
CHANDRA BOSE Vs. EXCISE CIRCLE INSPECTOR
November 17, 2012
CHANDRA GOPI Vs. U.K.GOPALAKRISHNAN
December 11, 2012
CHANDRALEKHA Vs. COMMISSIONER OF POLICE
August 21, 2012
CHANDRALEKHA S Vs. STATE OF KERALA
October 5, 2012
CHANDRAMATHY Vs. ARUNDHATHI
April 9, 2012
CHANDRAMATHY C.G. Vs. STATE OF KERALA
August 10, 2012
CHANDRAN Vs. CITY POLICE COMMISSIONER ERNAKULAM
April 24, 2012
CHANDRAN Vs. STATE OF KERALA
June 8, 2012
CHANDRAN Vs. PALAKKANDY ASSAN KOYA
July 24, 2012
CHANDRAN Vs. STATE OF KERALA
September 26, 2012
CHANDRAN O P Vs. COCHIN CEVASWOM BOARD
March 30, 2012
CHANDRAN PILLAI N K Vs. STATE OF KERALA
August 10, 2012
CHANDRAN V Vs. DISTRICT COLLECTOR
August 13, 2012
CHANDRAN, AGED 50 YEARS S/O. SANKUNNY, ELANAD VILLAGE, PARTHIPPARA DESOM, THALAPPILLY TALUK, THRISSUR DISTRICT, Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
November 1, 2012
CHANDRAN, S/O BHASKARAN Vs. STATE OF KERALA
November 30, 2012
CHANDRAN, S/O. SUKUMARAN, PUTHUPARAMBIL VEETTIL, PANDARATHURUTHU THURA ALAPPAD VILLAGE, KARUNAGAPPALLY Vs. STATE OF KERALA - REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA ERNAKULAM
March 27, 2012
CHANDRAN,S/O.SOMAN Vs. EXCISE INSPECTOR
October 30, 2012
CHANDRASEKHARAN Vs. UNION OF INDIA
August 8, 2012
CHANDRASEKHARAN A K P Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LTD
July 25, 2012
CHANDRASEKHARAN C.K. Vs. STATE OF KERALA
December 19, 2012
CHANDRASEKHARAN, S/O MOOKAMI AMMA Vs. RAMAN, S/O ALIKKAL PARANGODAN
October 3, 2012
CHANDRI. K., W/O.THANKACHAN Vs. DEPUTY DIRECTOR OF EDUCATION
October 10, 2012
CHANDU RAJ Vs. STATE POLICE CHIEF
October 9, 2012
CHANDY S/O JOSEPH Vs. K O MATHAI
July 4, 2012
CHANGANACHERRY METAL AND ALLIED INDUSTRIES CO-OPERATIVE SOCIETY LTD. Vs. THE STATE OF KERALA
October 11, 2012
CHANGANACHERRY PAZHAYAPALLI MUSLIM JAMA-ATH COMMITTEE Vs. T A ISMAIL
September 13, 2012
CHARITABLE EDUCATIONAL AND WELFARE SOCIETY Vs. GOVERNMENT OF INDIA
July 26, 2012
CHARLES DOMINIC Vs. TRANSPORT COMMISSIONER
July 4, 2012
CHARLES GEORGE Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY MINISTY OF HOME AFFAIRS NEW DELHI
March 1, 2012
CHARTERED CAPITAL KURIES PVT. LTD Vs. JOHNY, S/O.ANTONY
November 15, 2012
CHATHANCHIRA POCKER S/O MARAKKAR Vs. DISTRICT COLLECTOR MALAPPURAM
July 13, 2012
CHATHUKUTTY Vs. STATE OF KERALA
October 11, 2012
CHEKKU HAJI Vs. SECRETARY, MANJERI MUNICIPALITY
September 6, 2012
CHELLAMMA Vs. DISTRICT COLLECTOR ERNAKULAM
August 13, 2012
CHELLAMMA W/O.HAMSA Vs. STATE OF KERALA
December 3, 2012
CHELLAN Vs. SIVADASAN, S/O. MUNJALAMKOTTIL KITTA
October 3, 2012
CHELLAPPAN Vs. SAROJINI AMMA
February 2, 2012
CHELLAPPAN Vs. STATE OF KERALA
September 13, 2012
CHELLAPPAN THULASIDHARAN, KEEZHAKANATHIL VEEDU, T.C. 3/561(1) NALLANCHIYOORKONAM, MUTTADA, THIRUVANANTHAPURAM, Vs. MADHAVAN RAMACHANDRAN, SAROJINI MANDIRAM (C.K. BHAVAN), T.C. 4/2513, PATTOM THIRUVANANTHAPURAM,
March 22, 2012
CHELLAYA Vs. DEPUTY SUPERINTENDENT OF POLICE
October 15, 2012
CHEMBLIKKAN BALAKRISHNAN Vs. STATE
November 12, 2012
CHEMBRA PEAK ESTATE LTD Vs. MARIYAPPAN
April 11, 2012
CHEMMANCHERI KOKKANMADATHIL JANAKI AMMA Vs. M.K. KARTHIYANI
November 26, 2012
CHEMTROLS INDUSTRIES LIMITED Vs. COMMERCIAL TAX INSPECTOR COMMERCIAL TAX CHECK POST WALAYAR
May 8, 2012
CHENARI HAMZA S/O.MOIDU Vs. STATE OF KERALA, REP. BY ITS PUBLIC PROSECUTOR
November 17, 2012
CHENGALEDAM NARAYANAN UNNI Vs. THE SECRETARY, TRAVANCORE DEVASWOM BOARD, NANTHENCODE, THIRUVANANTHAPURAM
June 6, 2012
CHENTHAMARA S/O KANDAN Vs. SALEEM S/O MUHAMMED SAHIB, LAKSHM VEEDU
March 28, 2012
CHERANALLUR SERVICE CO OPERATIVE BANK LTD Vs. STATE OF KERALA
July 6, 2012
CHERIAN THOMAS Vs. LATHIF KUNJU
June 15, 2012
CHERIAN VARKEY CONSTRUCTION CO P LTD Vs. UNION OF INDIA
March 1, 2012
CHERIPARAMBAN MUJEEBREHIMAN Vs. THE STATE OF KERALA
November 28, 2012
CHERUKALLAI CHICKEN REPRESENTED BY ITS PROPRIETOR Vs. DEPUTY COMMISSIONER
August 22, 2012
CHETTIKKAL NARAYANAN AND ORS Vs. V V RAJENDRAN AND ORS
November 19, 2012
CHIEF COMMISSIONER OF INCOME TAX & ORS. Vs. DR. K.M. MEHABOOB
August 3, 2012
CHIEF GENERAL MANAGER, TELECOM, BSNL, KERALA CIRCLE, THIRUVANANTHAPURAM Vs. R. BIJOY
February 27, 2012
CHIEF SECRETARY TO GOVERNMENT OF KERALA Vs. MERCY SCARIA
June 12, 2012
CHINNADASALIAS AUGUSTINE Vs. STATE OF KERALA
March 8, 2012
CHINNAMALU AMMA Vs. STATE OF KERALA
August 21, 2012
CHINNAMMA KURIAKOSE Vs. STATE OF KERALA
February 27, 2012
CHINNAMMA SKARIA Vs. REGIONAL TRANSPORT AUTHORITY
October 11, 2012
CHINNAN Vs. PREMA
September 3, 2012
CHINNUPAPPAL W/OLTE MAYILSWAMY Vs. RUGMANI W/O THANKAVELU
June 12, 2012
CHIRAG ENTERPRISEIS Vs. STAR TRADERS MERCHANTS
August 22, 2012
CHIRAKKAL THAZHATHUDATH CHANDRAN Vs. T.V.SARALA, W/O.UNEERI
October 10, 2012
CHIRUTHA Vs. KASARAGODE DISTRICT CO-OPERATIVE BANK LTD.
June 21, 2012
CHITHALINGAM Vs. DISTRICT POLICE SUPERINTENDENT
August 22, 2012
CHITHARA MADHU Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
June 6, 2012
CHITHRAMPALLI ENIKUTTY Vs. ANGATHIL MOIDEENKUTTY
June 20, 2012
CHITRA SUBBARAMAN W/O SUBBARAMAN C LAKSHMI UNIVERSITY ROAD CHANGAMPUZHA NAGAR Vs. VISWAS CHITS AND INVESTMENT P LTD REPRESENTED BY ITS MANAGING DIRECTOR COP OFFICE
April 9, 2012
CHITTETHUKUDY PAREETHU MAULAVI ABDUL SALIM Vs. UNION OF INDIA
August 21, 2012
CHOICE CONSTRUCTIONS Vs. STATE OF KERALA
August 22, 2012
CHOICE CONSTRUCTIONS Vs. STATE OF KERALA
October 1, 2012
CHOICE CONSTRUCTIONSC Vs. STATE OF KERALA
October 12, 2012
CHOLAMANDALAM INVESTMENT AND FINANCE CO LTD Vs. JOINT REGIONAL TRANSPORT OFFICER
August 3, 2012
CHOZHIMADATHIL MOHAMEDKUTTY Vs. NALAKATH SAIDALI HAJI
July 5, 2012
CHRIS RACHEL SHAJI Vs. DIRECTOR, CO-OPERATIVE ACADEMY OF PROFESSIONAL EDUCATION
September 26, 2012
CHRISTABAL KAMALA BHAI Vs. P. ITTOOP
August 6, 2012
CHRISTINA JOHNSON Vs. STATE OF KERALA
July 10, 2012
CHRISTUDAS, S/O.THANKAYYAN NADAR Vs. KARUNAKARAN NADAR
November 8, 2012
CHUNDEKKUNNEL JOHN Vs. STATE OF KERALA
November 19, 2012
CHUNNAMBI RAGHAVAN Vs. SPECIAL TAHSILDAR
July 25, 2012
CHURCH OF GOD IN INDIA MUNDAKUTTY VAYITHIRI TALUK WAYANAD DISTRICT Vs. STATE OF KERALA REP BY ITS SECRETARY TO THE LOCAL SELF GOVERNMENT DEPARTMENT SECRETARIAT TRIVANDRUM
May 25, 2012
CHURCH OF SOUTH INDIA Vs. JOHN
April 9, 2012
CIBI ANTONY Vs. MULAVUKAD PANCHAYATH
November 12, 2012
CIBY K JOHN Vs. LAGAN C JOSE
June 25, 2012
CINCY JOE Vs. SECRETARY TO GOVERNMENT LOCAL SELF GOVERNMENT INSTITUTIONS
November 2, 2012
CIT Vs. THOMAS KURIAN (DECD.) THROUGH LR. SMT. PRIMARI C. THOMAS
February 8, 2012
CIT Vs. ENGLISH INDIAN CLAYS LTD.
January 24, 2012
CIT Vs. PUSHPA VIJOY
January 2, 2012
CIT Vs. KAMADHENU MILK PRODUCTS
January 11, 2012
CIT Vs. H. KRISHNA VIJOY ARORA
January 2, 2012
CLEETUS Vs. SUB REGISTRAR
March 5, 2012
CLEETUS, S/O BHAVA Vs. STATE OF KERALA
November 29, 2012
COCHIN EXPORT PROCESSING ZONE Vs. M T JOY AND OTHERS
December 11, 2012
COCHIN SHIPYARD LIMITED Vs. STATE OF KERALA
March 22, 2012
COCHIN SHIPYARD STAFF CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY LTD. Vs. K.P. VARGHESE
March 30, 2012
COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
February 13, 2012
COCO LATEX EXPORTS (P) LTD. Vs. ASSISTANT COMMISSIONER (ASSMT.), COMMERCIAL TAXES, SPECIAL CIRCLE, ALAPPUZHA
December 10, 2012
COLORTONE PROCESS PVT.LTD Vs. COLOURTONE MEDIA COMMUNICATION
September 25, 2012
COMMISSIONER Vs. VALLIYODAN KRISHNAN NAIR
November 8, 2012
COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN Vs. MUHAMMED VASIEF T V
May 30, 2012
COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN Vs. M PREMACHANDRAN NAIR S/O N MADHAVAN NAIR
June 4, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. TECIL CHEMICALS
February 2, 2012
COMMISSIONER OF CENTRAL EXCISE Vs. GAC SHIPPING INDIA P LTD
March 26, 2012
COMMISSIONER OF CUSTOMS Vs. ABDUL KAREEM POKU
January 20, 2012
COMMISSIONER OF CUSTOMS Vs. TOLLIN RUBBERS (P) LTD
February 23, 2012
COMMISSIONER OF CUSTOMS Vs. DIVINE INTERNATIONAL
April 12, 2012
COMMISSIONER OF CUSTOMS CUSTOMS HOUSE WILLINGTON ISLAND Vs. SIMANDAR ENTERPRISES
July 24, 2012
COMMISSIONER OF INCOME TAX Vs. FORBES, EWART AND FIGGIS P LTD
July 24, 2012
COMMISSIONER OF INCOME TAX Vs. EXTRA WEAVE
February 23, 2012
COMMISSIONER OF INCOME TAX Vs. BIMBIS SOUTH STAR
January 10, 2012
COMMISSIONER OF INCOME TAX Vs. MARYS MALANKARA SEMINARY
February 16, 2012
COMMISSIONER OF INCOME TAX Vs. KHYBER FOODS
January 10, 2012
COMMISSIONER OF INCOME TAX Vs. A. H. KHAIS
February 10, 2012
COMMISSIONER OF INCOME TAX Vs. A. M. FAZIL
February 10, 2012
COMMISSIONER OF INCOME TAX Vs. P.D. ABRAHAM @ APPACHAN
February 10, 2012
COMMISSIONER OF INCOME TAX Vs. BIMBIS CREAMS & BAKES
March 29, 2012
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN LATEX LTD
June 7, 2012
COMMISSIONER OF INCOME TAX Vs. PARRY AGRO INDUSTRIES LTD
July 9, 2012
COMMISSIONER OF INCOME TAX Vs. DR. T.M. KURIACHAN
September 12, 2012
COMMISSIONER OF INCOME TAX Vs. T.M. KURIACHAN
March 5, 2012
COMMISSIONER OF INCOME TAX Vs. MADRAS SPINNERS LTD
August 21, 2012
COMMISSIONER OF INCOME TAX Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION
July 10, 2012
COMMISSIONER OF INCOME TAX COCHIN Vs. SHRI BABU OOMMEN ALPHONSA CASHEW INDUSTRIES
March 13, 2012
COMMISSIONER OF INCOME TAX, KOTTAYAM Vs. JOSE KURUVINAKUNNEL, KOTTAM
January 5, 2012
COMMISSIONER OF INCOME-TAX Vs. HARRISONS MALAYALAM LTD
August 3, 2012
COMMISSIONER OF INCOMETAX Vs. HARRISONS MALAYALAM LTD
July 24, 2012
COMMISSIONER OF WEALTH TAX Vs. ASSOCIATED INDUSTRIES P LTD
March 1, 2012
COMPREHENSIVE DIGITAL WORLD P LTD Vs. STATE BANK OF TRAVANCORE
January 31, 2012
COMPUTER GRAPHICS LTD Vs. ASSISTANT COMMISSIONER
April 9, 2012
CONSTANCE ERIC Vs. STATE OF KERALA
July 25, 2012
CONSTANTINE K L Vs. BRUSS FOODS B V
March 12, 2012
CORNICHE HOSPITALITY PRIVATE LIMITED Vs. MEMBER SECRETARY
June 19, 2012
CORPORATE MANAGER Vs. STATE OF KERALA
October 10, 2012
CORPORATE MANAGER AND ORS Vs. STATE OF KERALA AND ORS
March 21, 2012
CORPORATION BANK ERNAKULAM BRANCH Vs. T K SASIKUMAR S/O N KRISHNA PILLAI
July 13, 2012
CORPORATION OF THRISSUR Vs. KUNJILAKUTTY
June 28, 2012
COSMPOLITIAN HOSPITAL (P)LTD Vs. SECRETARY THIRUVANANTHAPURAM CORPORATION
August 3, 2012
CP THOMAS Vs. DEPUTY SUERINTENDENT OF POLICE
June 6, 2012
CROMPTON GREAVES LTD Vs. ICON INTEGRATED INDUSTRIES AND SOFTWARE LTD
February 17, 2012
CYRENA ANNA THOMAS Vs. M.G.UNIVERSITY
October 18, 2012
CYRIAC JOSEPH S/O JOSEPH Vs. STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR KOTTAYAM
March 8, 2012
D CHANDRAN Vs. STATION HOUSE OFFICER PEECHI POLICE STATION
March 15, 2012
D GEORGE STEPHENSON Vs. INSTITUTE OF CO-OPERATIVE MANAGEMENT POOJAPURA
May 21, 2012
D N RANJEEVAN Vs. PURNAMI RAJ
March 1, 2012
D P MAHESHWARI Vs. STATE OF KERALA
July 6, 2012
D PODIYAN Vs. KERALA STATE ROAD TRANSPORT
August 17, 2012
D PRASANTH Vs. STATE OF KERALA
September 5, 2012
D R SHAJI Vs. MANAGING DIRECTOR KSRTC
August 6, 2012
D RADHAKRISHNA PILLAI Vs. SECRETARY PALLIKKAL GRAMA PANCHAYAT PALLICKAL
May 29, 2012
D SASHIKUMARI Vs. DISTRICT COLLECTOR
September 7, 2012
D SUGATHAKUMARI Vs. KERALA WATER AUTHORITY
August 22, 2012
D V RAJAMBIKA Vs. BOARD OF DIRECTORS OF THE KADAKKAL SERVICE CO-OPERATIVE BANK LTD
March 8, 2012
D. PRASANTH, ATTIPRA VEEDU, ARASAMOODU, KULATHUR P.O., THIRUVANANTHAPURAM Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM AND ORS.
September 6, 2012
D.KANNAN Vs. COMMERCIAL TAX OFFICER
December 17, 2012
D.MANOHARAN Vs. C S ANITHA
April 3, 2012
D.SUNDARESAN Vs. SUB INSPECTOR OF POLICE, VELLARADA POLICE STATION
October 1, 2012
DAISY VARGHESE Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT GENERAL EDUCATION DEPARTMENT SECRETARIAT THIRUVANANTHAPURAM
April 13, 2012
DAMAC HOLDINGS PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX CENTRAL
April 3, 2012
DAMAC HOLDINGS PVT. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 18, 2012
DAMODARAN NAMBOODIRI K P Vs. ASSISTANT COMMISSIONER
October 11, 2012
DAMODARAN NAMBOODIRI K.S Vs. KERALA STATE ELECTRICTY BOARD
September 10, 2012
DAMU AND SONS SALES CORPORATION Vs. SYAMALA
July 23, 2012
DANDAPANI Vs. CHELLATHURAI
August 16, 2012
DANDAPANI Vs. VIJAYAN
August 3, 2012
DANY JONES Vs. STATE OF KERALA
July 20, 2012
DARLIN Vs. STATE OF KERALA
June 18, 2012
DARUSSALAM ARABIC COLLEGE COMMITTEE (REGD) SOCIETY AND ORS Vs. SYED ABDUL KHADER BAFAKYH AND ORS
December 3, 2012
DAS Vs. STATE OF KERALA
August 13, 2012
DAVID Vs. THIRUVANIYOOR GRAMA PANCHAYATH
October 29, 2012
DAVIS ANTONY Vs. STATE OF KERALA REP BY THE SECRETARY TO THE GOVERNMENT
August 7, 2012
DAVOOD A Vs. KERALA STATE ELECTION COMMISSION
August 6, 2012
DECCAN ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, KOCHI
March 12, 2012
DECOR MATS P LTD Vs. ASSISTANT COMMISSIONER
March 12, 2012
DEDHILA DEVADATHAN Vs. V KRISHNAN
July 24, 2012
DEEPA Vs. STATE OF KERALA
September 3, 2012
DEEPA N.G. Vs. SECRETARY, SECRETARIAT OF THE KERALA LEGISLATURE
June 7, 2012
DEEPIKA P P W/O PRAHALADAN Vs. SASIKUMAR S/O PADMANABHAN
July 4, 2012
DEEPTHI GOPALAKRISHNA PILLAI Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 20, 2012
DEEPTHI S. Vs. DIRECTOR OF MEDICAL EDUCATION
December 17, 2012
DEEPU DEV Vs. STATE OF KERALA
March 14, 2012
DEEPU S. Vs. INTELLIGENCE OFFICER, SQUAD NO. VII, COMMERCIAL TAXES, NEYYATTINKARA, THIRUVANANTHAPURAM
November 1, 2012
DEEPU ZACHARIAS Vs. STATE OF KERALA
June 21, 2012
DEEPUMON, AGED 29 YEARS S/O. KRISHNAN NAIR, CHARUVILA PUTHEN VEEDU, IRULOOR MITHUNMALA P.O, TRIVANDRUM 695610 Vs. SUPERINTENDENT OF POLICE TRISSUR DISTRICT. THRISSUR 680007,
September 5, 2012
DEJO KAPPEN Vs. STATE OF KERALA
March 22, 2012
DELTA INFRA LTD Vs. SUB INSPECTOR OR POLICE
July 26, 2012
DELTA LAND DEVELOPMENTS PVT.LTD Vs. TAHSILDAR,TALUK OFFICE, ALUVA
November 15, 2012
DEN KATTAKADA TELECASTING AND CABLE SERVICES PVT. LTD. Vs. UNION OF INDIA
August 22, 2012
DENNIS M.PAUL Vs. M.JOHN ALIAS SAJU
September 19, 2012
DEPUTY CHIEF ENGINEER SOUTHERN RAILWAY Vs. JOLLY MATTAPPILLIL
January 30, 2012
DEPUTY COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. APOLLO TYRES LTD
February 9, 2012
DEPUTY DIRECTOR OF EDUCATION Vs. CHANDRAN V P
January 3, 2012
DEPUTY DIRECTOR OF EDUCATION, KOZHIKODE Vs. V.P. CHANDRAN
February 3, 2012
DESHABHIMANI DAILY Vs. APPUKUTTAN VALLIKUNNU
July 27, 2012
DEVADAS Vs. CHANDRAN
December 31, 2012
DEVADAS S/O. MADHAVAN Vs. RADHAKRISHNAN, S/O. KUTTAN
November 30, 2012
DEVADATHAN Vs. STATE OF KERALA
February 7, 2012
DEVAKI Vs. JANAKI, W/O.LATE PALAKKAL BALAKRISHNAN
September 7, 2012
DEVAKI W/O PARAMBIKKATTIL CHANDRAN Vs. E C BIJU S/O ELUVONGAL CHANDRAN
May 25, 2012
DEVAMATHA PROVINCE Vs. STATE OF KERALA
August 2, 2012
DEVARAJAN Vs. STATE OF KERALA
July 24, 2012
DEVARAJAN Vs. STATE OF KERALA
June 20, 2012
DEVARAJAN R S/O RUSSALAM T C Vs. KTDFC TRANS TOWERS VAZHUTHACAUD
March 15, 2012
DEVASIA ALIAS BABY AUGUSTINE Vs. STATE OF KERALA
August 2, 2012
DEVASSIA DEVASSIA Vs. TAHASILDAR, DEVIKULAM
November 27, 2012
DEVASSY Vs. MADHAVAN
November 6, 2012
DEVASSY, S/O.PYLOTH Vs. ANNAM, D/O.PYLOTH
December 4, 2012
DEVASSYKUTTY Vs. STATE OF KERALA
November 16, 2012
DEVAYANA AYURVEDIC MEDICINES Vs. MANAGER PUNJAB NATIONAL BANK
June 6, 2012
DEVAYANI Vs. P.A. JOHN
March 23, 2012
DEVID P S/O D PATHROSE Vs. KERALA STATE BEVERAGES CORPORATION LTD
July 16, 2012
DEVIS Vs. THOMAS
May 30, 2012
DEVU Vs. PREETHA
January 20, 2012
DEVU Vs. K. SAKUNTHALA
March 22, 2012
DEWA PROJECTOS PVT. LTD Vs. INTELLIGENCE OFFICER
September 17, 2012
DHANANJAYAN S/O. VIJAYAN Vs. SIVAKUMAR S/O. RAMACHANDRAN
December 20, 2012
DHANISHA Vs. RAKHI N RAJ
January 30, 2012
DHANOOP T S Vs. COMMERCIAL TAX OFFICER
September 3, 2012
DHANYAV S Vs. KERALA PUBLIC SERVICE COMMISSION
January 18, 2012
DHARMAN, S/O. GOPALAKRISHNAN Vs. STATE OF KERALA
October 16, 2012
DHARMARATHNAM M P Vs. STATE OF KERALA
January 13, 2012
DILEEB B Vs. UNION OF INDIA
June 12, 2012
DILEEP Vs. STATE OF KERALA
June 21, 2012
DILEEP C .A Vs. DISTRICT COLLECTOR ALAPPUZHA ALAPPUZHA DISTRICT
April 27, 2012
DILEEP S. Vs. STATE OF KERALA
August 8, 2012
DILIP CHERIAN Vs. ASSISTANT EXECUTIVE ENGINEER
September 28, 2012
DILIP, S/O.KESAVAN Vs. STATE OF KERALA REPRESENTED BY THE CIRCLE INSPECTOR OF POLICE
September 6, 2012
DINESAN S/O KANARAN NAIR Vs. STATE OF KERALA
July 16, 2012
DINESAN, ABDUL SALAM, AZEEZ AND PRAMOD Vs. STATE OF KERALA
December 20, 2012
DINESH Vs. MEENA PAUL W/O MOBI P MATHAI
July 5, 2012
DINESH RAO Vs. THE SENIOR BRANCH MANAGER, THE SYNDICATE BANK
July 13, 2012
DINESHAN Vs. STATE OF KERALA
May 2, 2012
DINESHAN Vs. STATE OF KERALA, REP: BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
September 12, 2012
DINI Vs. STATE OF KERALA
July 31, 2012
DINIL KUMAR Vs. REVENUE DIVISIONAL OFFICER
June 7, 2012
DIRECTOR Vs. TAHSILDAR, THODUPUZHA TALUK
September 19, 2012
DIRECTOR ISRO INTERTIAL SYSTEMS UNIT Vs. SAJI K SAM
July 9, 2012
DISHNET WIRELESS LTD Vs. COMMERCIAL TAX OFFICER
July 31, 2012
DISHNET WIRELESS LTD AVS BUILDING M G ROAD Vs. COMMERCIAL TAX OFFICER COMMERCIAL TAX OFFICE SECOND CIRCLE ERNAKULAM
April 20, 2012
DISTRICT CO OPERATIVE BANK Vs. DINESH M
July 17, 2012
DISTRICT CO-OPERATIVE BANK EMPLOYEES FEDERATION, KERALA Vs. STATE OF KERALA
June 14, 2012
DISTRICT COLLECTOR Vs. KOCHUTHRESIA @ LEENA
November 22, 2012
DISTRICT COLLECTOR Vs. MUHAMMED KUNHI
September 14, 2012
DISTRICT REGISTRAR Vs. BAHULEYAN
November 29, 2012
DIVAKARAN Vs. STATE OF KERALA REPRESENTED BY ADDITIONAL GOVERNMENT PLEADER MAVELIKKARA
July 26, 2012
DIVAKARAN Vs. STATE OF KERALA
July 30, 2012
DIVAKARAN Vs. P.S. KAMALAKSHY
November 21, 2012
DIVAKARAN S/O RAMAKRISHNAN Vs. UDAYAN S/O KOCHUNARAYANAN
July 4, 2012
DIVAKARAN, S/O.RARICHAN Vs. EXCISE INSPECTOR, THAMARASSERY
November 2, 2012
DIVISIONAL FOREST OFFICER Vs. ABID ALIAS ABID MOHAMMED
July 12, 2012
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. JOISE W/O CHALLAN NADAR
June 1, 2012
DIVISIONAL MANAGER SYNDICATE BANK Vs. ASSISTANT SECRETARY
July 24, 2012
DIVYA Vs. STATE OF KERALA
May 25, 2012
DIVYA K.S.W/O PRAJEESH KUMAR Vs. KERALA STATE FINANCIAL ENTERPRISES
September 17, 2012
DIVYA L. Vs. RUKHILESH M.G.
February 17, 2012
DIVYA O Vs. OMANA V S
May 25, 2012
DIWAKARAN K Vs. STATE OF KERALA
January 31, 2012
DONY ABRAHAM Vs. STATE OF KERALA
March 1, 2012
DORAMMA Vs. M T ENRICA LEXIE
April 3, 2012
DORPHY Vs. STATE OF KERALA
July 25, 2012
DR. DEVASISH KAUSHAL S/O. LATE M.I. KAUSHAL, 403, AVENUE JAORA COMPOUND, INDORE, MADHYA PRADESH Vs. STATE OF KERALA REP. BY THE SECRETARY TO GOVERNMENT DEPARTMENT OF HEALTH AND FAMILY WELFARE THIRUVANANTHAPURAM 695001,
September 13, 2012
DR. M.M. PAULOSE, CIVIL SURGEON (RETD.), MAPPANIKKATTU HOUSE, ADIMALI, IDUKKI DISTRICT Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, THIRUVANANTHAPURAM AND ORS.
March 2, 2012
E A JAYAKUMAR Vs. AJEESH R
April 24, 2012
E C CHERIAN Vs. DISTRICT COLLECTOR KOTTAYAM
April 11, 2012
E J DAVIS Vs. SENIOR SECTION ENGINEER
August 3, 2012
E J VARKEYCHEN Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL SCOPE MINAR CORE II 4TH FLOOR LAXMI NAGAR NEW DELHI
June 1, 2012
E JACOB VARGHESE Vs. STATE OF KERALA
July 2, 2012
E K AMMALU AMMA Vs. T K PADMAKSHI
June 15, 2012
E K DEVI AMMA Vs. SPECIAL TAHSILDAR (L A ), THALASSERY, SECRETARY, KANNUR MUNICIPALITY
August 2, 2012
E K JOSEPH Vs. RAM BAHADUR THAKUR LTD SIDDHARTH
July 25, 2012
E K JOSEPH Vs. COMMERCIAL TAX OFFICER
May 2, 2012
E K KUNHAMMED KUTTY, S/O ABDULLA Vs. K V ABDULLA S/O MOIDEEN
January 11, 2012
E K MAMMADKOYA Vs. SUPERINTENDENT OF POLICE
June 18, 2012
E K MOHAMMED IQBAL S/O E K KUNHIMOHAMMED Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT GOVT SECRETARIAT THIRUVANANTHAPURAM
March 19, 2012
E K RAJU Vs. GOPAKUMAR, S/O CHANDRAN
January 12, 2012
E K SAJUNATH S/O VIJAYAN VAIDYAR Vs. NITHYA J D/O A JAYARAJ
July 17, 2012
E K SULEKHA Vs. DIRECTOR GENERAL OF POLICE
July 9, 2012
E KOYAN Vs. NELLIKUZHI GRAMA PANCHAYATH COMMITTEE REPRESENTED BY ITS PRESIDENT P O NELLIKKUZHY
June 15, 2012
E LAILA BEEGUM Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT TAXES DEPARTMENT
June 15, 2012
E N SUDHEESH Vs. SANKARANARAYANAN
June 5, 2012
E NARAYANAN NAIR Vs. M ANIL KUMAR
August 10, 2012
E P GEORGE Vs. CHERANELLOOR GRAMA PANCHAYAT CHERANELLOOR SOUTH CHITTOOR P O REPRESENTED BY ITS SECRETARY
May 22, 2012
E P K BALAKRISHNAN Vs. DISTRICT COLLECTOR
March 5, 2012
E RAJEEV Vs. ARJUN AMARAVATHI CHITS (P) LTD AND ORS
December 1, 2012
E STEPHEN Vs. ASSISTANT SECRETARY/AUTHORISED OFFICER
August 3, 2012
E V AJITHA Vs. SECRETARY TO GOVERNMENT
August 22, 2012
E V GEORGE S/O VACCO Vs. GOVINDANKUTTY MENON S/O KUNJI AMMA
December 7, 2012
E V LALITHA W/O LATE RAVI Vs. CANARA BANK REPRESENTED BY GENERAL MANAGER
May 30, 2012
E V PORINCHU AND CO Vs. COMMERCIAL TAX INSPECTOR
August 13, 2012
E. EBANAZER Vs. THE SENIOR DIVISIONAL MANAGER (WORKS), DIVISIONAL OFFICE, SOUTHERN RAILWAY, THIRUVANANTHAPURAM
September 13, 2012
E.A. ABDU Vs. STATE OF KERALA
August 8, 2012
E.A. GEORGE Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY, IDUKKI
June 6, 2012
E.AMINA Vs. GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY
October 5, 2012
E.JACOB VARGHESE Vs. STATE OF KERALA
October 12, 2012
E.K. DHANANJAYAN THAMPAN SECRETARY, KADATHANAD RAJAS HIGH SCHOOL, PURAMERI VADAKARA, KOZHIKODE DISTRICT Vs. A.K. VIJAYAKRISHNA VARMA RAJA MANAGER, KADATHANAD RAJS HIGH SCHOOL, PURAMERI VADAKARA, KOZHIKODE DISTRICT - 673101,
February 13, 2012
E.K. KUNHAMMEDKUTTY Vs. ARIYILAKATH KUNHIKANDY MEHROOF
July 19, 2012
E.N. GEETHANATH Vs. K.V. SAJITH
November 5, 2012
E.NARAYANA MENON Vs. CHALAKUDY .N.S.S.EDUCATIONAL CULTURAL AND CHARITABLE
November 6, 2012
E.P. SIDDIQUE, S/O.PAREETHU Vs. GENERAL MANAGER
October 5, 2012
E.PADMASINI, W/O.K.GOVINDANKUTTY Vs. T.VENUGOPALAN, S/O.KRISHNAN NAMBIAR
December 13, 2012
E.S.I.CORPORATION, REPRESENTED BY THE INSURANCE INSPECTOR Vs. CHAKRAPANI, S/O.ACHUTHAN, KALAVOOR
November 2, 2012
E.V. REGHU Vs. K.C. VARGHESE
February 29, 2012
E.V.JAYAPRAKASH Vs. P.V.RAJAN
November 17, 2012
EAGLE AUTOMOBILES Vs. REGIONAL DIRECTOR E S I CORPORATION
March 15, 2012
EASTERN CONDIMENTS P LTD Vs. SUB INSPECTOR OF POLICE
February 28, 2012
EASTERN RUBBERS KOOVALLOOR P O PALLARIMANGALAM REPRESENTED BY ITS ACCOUNTANT P M MUJEEB Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
May 21, 2012
EASWAR GANGARAM PATTIL Vs. UDUPPI MADHAVA MANDIRAM TRUST
September 10, 2012
EASWARAN S/O PARAMASIVAN Vs. STATE OF KERALA
July 6, 2012
EDAYATH LYNA Vs. RAMACHANDRAN
June 6, 2012
EDISON ANTONY @ K.A.EDISON Vs. ANTONY DENCION LOBO
October 15, 2012
ELDHO K.JOSEPH Vs. CHAIRMAN
October 30, 2012
ELDOSE Vs. ELAMMA
September 6, 2012
ELIZABETH JOHN Vs. STATE OF KERALA
November 14, 2012
ELSAMMA ITHACK Vs. CHAIRMAN MARINE PRODUCTS EXPORT DEVELOPMENT AUTHORITY MINISTRY OF COMMERCE AND INDUSTRY GOVERNMENT OF INDIA PANAMPILLY NAGAR COCHIN
June 4, 2012
ELSAMMA JACOB Vs. TAHSILDAR
June 18, 2012
ELSY BABY, AGED 48 YEARS W/O. LATE M.A. BABY, MUNDANDAVIL HOUSE PLANTATION JUNCTION, KALIYAR P.O., KALIYAR VIA THODPUZHA, IDUKKI DISTRICT Vs. THE DISTRICT COLLECTOR IDUKKI, 685 603,
August 22, 2012
ELSY BOSE AND ORS Vs. DISTRICT COLLECTOR COLLECTORATE KAKKANAD
December 10, 2012
ELSY VARGHESE Vs. STATE OF KERALA
June 14, 2012
EMJAY BUILDERS Vs. SYNDICATE BANK
October 3, 2012
EMKE TIMBER TRADERS Vs. COMMERCIAL TAX OFFICER
August 10, 2012
EMPEE DISTILLERIES LTD Vs. STATE OF KERALA
July 3, 2012
EMPEROR EMMANUVEL CHURCH Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY HOME DEPARTMENT GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
March 19, 2012
EMPLOYEES STATE INSURANCE CORPORATION, THRISSUR Vs. SUNTEC TYRES LTD. REP. BY ITS EXECUTIVE DIRECTOR
May 28, 2012
ENARC APARTMENTS OWNERS ASSOCIATION REPRESENTED BY ITS SECRETARY THOMSON AGED 37 YEARS ENARC APARTMENTS MARAR ROAD THRISSUR Vs. SUB INSPECTOR OF POLICE THRISSUR TOWN EAST POLICE STATION THRISSUR
April 24, 2012
ENRICA LEXIE Vs. CIRCLE INSPECTOR OF POLICE
March 29, 2012
ERNAKULAM DISTRICT BUS OPERATORS ORGANISATION Vs. STATE OF KERALA
January 13, 2012
ERNAKULAM DISTRICT CO-OPERATIVE BANK KOTHAMANGALAM, REPRESENTED BY ITS, BRANCH MANAGER Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO LAW DEPARTMENT, SECRETARIAT THIRUVANANTHAPURAM
June 19, 2012
ERUVANKAYI PRADEEP Vs. DISTRICT COLLECTOR, KANNUR
July 6, 2012
ERUVASSY SERVICE CO-OPERATIVE BANK LTD Vs. DILEEP KUMAR
December 7, 2012
ES SANILAN SEKHARAN Vs. PP POULOSE
June 7, 2012
ESSAR TELECOM INFRASTRUCTURE P LTD Vs. KERALA STATE ELECTRICITY BOARD
June 15, 2012
ETTAMMAL BALAKRISHNAN S/O. MANIKKAM, PERALAM, KOZHUMAL P.O., Vs. THE DISTRICT COLLECTOR, KANNUR PIN-679001 AND THE SPECIAL TAHSILDAR (LAND ACQUISITION) EZHIMALA NAVAL ACADEMY, PAYANNUR-679301
July 31, 2012
EVANS, AGED 50 YEARS, AGED 50 YEARS, S/O ASHIRVATHAM, BETHEL MANDIRAM KOTTUKONAM, KUNNATHUKAL P.O. Vs. DEPARTMENT OF GENERAL EDUCATION REPRESENTED BY ITS SECRETARY GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001,
March 28, 2012
EXCEL TIMBERS (P) LIMITED Vs. INTELLIGENCE OFFICER, SQUAD NO. II, COMMERCIAL TAXES
July 9, 2012
EXECUTIVE ENGINEER Vs. KERALA LOK AYUKTHA
July 31, 2012
EXECUTIVE ENGINEER Vs. K. SUBRAMANIAN
November 20, 2012
EZHUTHACHAN NATIONAL ACADEMY MARAYAMUTTOM NEYYATTINKARA THIRUVANANTHAPURAM Vs. K SIVAKUMAR
May 25, 2012
F. EUGIN FERNANDAZ DAISY GARDENS Vs. O. B. BIJU
January 30, 2012
F.H. NAZEER AHAMMED Vs. STATE OF KERALA
July 10, 2012
FAISAL S/O MUHAMMED Vs. STATE OF KERALA
July 16, 2012
FAIZAL ALIAS FAIZALUDHEEN Vs. FAROOK S/O.KHADER
December 13, 2012
FAIZAL BABU Vs. DISTRICT EXECUTIVE OFFICER
December 17, 2012
FALUGUNAN, S/O. PULIYERI, VELAYUDHANKUTTY, RAYIRIMANGALAM, KATTILANGADI DESOM, TANUR AMSOM, TIRUR TALUK Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA ERNAKULAM
January 16, 2012
FAMILY MEMBERS OF VADAKKE PANDASSERI Vs. THANKAMANI
June 26, 2012
FANCY CONSTRUCTION PRIVATE LIMITED Vs. STATE OF KERALA REPRESENTED BY SECRETARY, REVENUE DEPARTMENT
September 14, 2012
FARHANA ABDUL LATHIF Vs. UNIVERSITY OF CALICUT
August 22, 2012
FARISHA, D/O. IBRAHIM T.T. Vs. C.T. ABDUL JALEEL
December 6, 2012
FARZEEN SULTHANA Vs. GOVERNMENT OF KERALA
January 4, 2012
FASEELA BEEVI Vs. DEPUTY SUPERINTENDENT OF POLICE
July 6, 2012
FAST AND SAFE TRANSPORT PVT LTD Vs. MEDOPHARM, CALICUT DEPOT
July 16, 2012
FATHIMA Vs. UNION BANK OF INDIA REP BY IS SENIOR MANAGER
July 23, 2012
FATHIMA Vs. STATE OF KERALA
October 19, 2012
FATHIMA ALIAS FATHUMA Vs. DISTRICT COLLECTOR COLLECTORATE IDUKKI
April 12, 2012
FATHIMA MAJEED Vs. RUBEENA
September 17, 2012
FATHIMA W/O AZEEZ Vs. SAJAN O S S/O SOMAN
August 16, 2012
FATHIMA, W/O. ABDUL RAHIMAN, THEKKINKAD, ELANAD VILLAGE, THALAPPILLY TALUK THRISSUR DISTRICT Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
August 2, 2012
FAWAS AJMAL Vs. STATE OF KERALA
February 24, 2012
FEBIN ANTONY FRANCIS Vs. THE SUB REGISTRAR VATANAPPALLY, THRISSUR
September 13, 2012
FEBIN.C.T Vs. STATE OF KERALA
September 6, 2012
FEDERAL BANK LIMITED, ALUVA Vs. STATE OF KERALA
August 7, 2012
FEDERAL BANK LTD Vs. P J BABY JOY
January 10, 2012
FEDERAL BANK LTD Vs. GENERAL SECRETARY
August 21, 2012
FEDERAL GARDENS OWNERS ASSOCIATION FEDERAL GARDENS PULINCHODE ALUVA Vs. COMMERCIAL TAX INSPECTOR COMMERCIAL TAX CHECK POST WALAYAR
June 1, 2012
FELIX SEBASTIAN Vs. JOSEPH JOHN
December 18, 2012
FIJO T. JOSEPH Vs. STATE OF KERALA REPRESENTED BY ITS HOME SECRETARY
November 14, 2012
FINI FATHIMA Vs. MAHATMA GANDHI UNIVERSITY
May 23, 2012
FIRSHAD Vs. STATE OF KERALA
July 10, 2012
FITHALY FERNANDO Vs. M V KINSHIP PROSPERITY
July 3, 2012
FIVE STAR CABLE NETWORK POLICE STATION ROAD OLLUR THRISSUR Vs. ELECTRICAL INSPECTOR OFFICE OF THE ELECTRICAL INSPECTOR THRISSUR
May 22, 2012
FOCUS APPARELS Vs. INTELLIGENCE INSPECTOR
July 23, 2012
FOOD CORPORATION OF INDIA Vs. T.M. ABDUL SALEEM
July 16, 2012
FOODS FATS AND FERTILIZERS LTD PUSHPAKA ROAD VADUTHALA KOCHI Vs. ASSISTANT COMMISSIONER ASSESSMENT COMMERCIAL TAXES SPECIAL CIRCLE I KOCHI
April 13, 2012
FOREST GENERAL WORKERS UNION Vs. STATE OF KERALA
October 9, 2012
FOSTER FOODS (PVT) LTD Vs. SANTHOSH J KAIMAL
July 13, 2012
FOUSIYA Vs. STATE OF KERALA
June 25, 2012
FR AUGUSTINE S KOILPARAMBIL Vs. DISTRICT COLLECTOR
August 14, 2012
FR. JOSE KIYICKAL Vs. THE STATE OF KERALA
July 27, 2012
FRANCIS Vs. INDIRA
June 21, 2012
FRANCIS ALIAS PORINCHUNNY Vs. TEEMOL
December 12, 2012
FRANCIS JOSEPH MALIYEKKAL Vs. SUPERINTENDING ENGINEER
September 24, 2012
FRANCIS KIDANGAN Vs. CHIEF MANAGER SOUTH INDIAN BANK
April 4, 2012
FRANCIS MUKKANICAL Vs. GENERAL MANAGER BSNL
August 1, 2012
FRANCIS S/O KULANGARAVEETTIL VAREED Vs. LUCY D/O MANGAN OUSEPH LONAKUTTY VATANAPPALLY VILLAGE AND DSESOM
July 17, 2012
FRANCY THOMAS KALAMATTATHIL VEEDU EDAMARUKU KARA UDUMBANOOR VILLAGE Vs. K J THANKACHAN
March 7, 2012
FRANK GEORGE Vs. SREEKALA, W/O.JAYAKUMAR
December 4, 2012
FREDERICK K THOMAS Vs. KOTTUKAL GRAMA PANCHAYATH
June 5, 2012
G CHANDRIKA Vs. AUTHORIZED OFFICER
August 7, 2012
G HARIDAS Vs. SPECIAL DEPUTY TAHSILDAR KERALA STATE FINANCIAL ENTERPRISES LTD
May 22, 2012
G JAYAKUMAR Vs. STATE OF KERALA REPRESENTED BY ITS
July 31, 2012
G JAYAN Vs. P SAJIKUMAR
May 22, 2012
G K GRANITES LTD Vs. VELLAVOOR GRAMA PANCHAYAT
August 22, 2012
G L STEPHEN STALLONE DALE Vs. RITA ALOYSIOUS
July 30, 2012
G MOHANDAS Vs. STATE OF KERALA
August 21, 2012
G NATARAJAN Vs. STATE OF KERALA
May 24, 2012
G P SELVARAJ Vs. P K ABDUL KHADER
August 1, 2012
G PRADEEP KUMAR Vs. INDUSTRIAL TRIBUNAL
August 1, 2012
G RADHA LAKSHMY Vs. INDIAN SAREE HOUSE
March 20, 2012
G SANTHARAM HEGDE Vs. STATE OF KERALA
August 8, 2012
G SHANMUGHAM Vs. INTELLIGENCE INSPECTOR SQUAD NO II DEPARTMENT OF COMMERCIAL TAXES MINI CIVIL STATION TIRUR
May 23, 2012
G SUKUMARAN NAIR Vs. ADJUTANT GENERAL
July 19, 2012
G SURENDRAN Vs. SAILAS @ BABU
June 20, 2012
G. KRISHNA KUMAR Vs. STATE OF KERALA
July 17, 2012
G. KRISHNAKUMAR @ SREE PADAM KRISHNAKUMAR Vs. DISTRICT SUPERINTENDENT OF POLICE,
November 2, 2012
G. MOHANA KKURUP, S/O.GOVINDA KURUP Vs. STATE OF KERALA
October 12, 2012
G. RAJAPPAN Vs. THE DY. COMMISSIONER OF CENTRAL EXCISE
September 17, 2012
G. SREEKUMAR Vs. STATE OF KERALA
January 30, 2012
G. VINOD Vs. PRAMOD. V.
January 30, 2012
G.BALAKRISHNAN Vs. D.PADMAJA
October 8, 2012
G.BALAKRISHNAN UNNITHAN Vs. SREELATHA THANKACHI
October 9, 2012
G.K. RAJASEKHARAN Vs. THE DIVISIONAL FOREST OFFICER, KOTTAYAM
November 5, 2012
G.PRADEEP KUMAR Vs. TRAVANCORE DEVASWOM BOARD
September 24, 2012
G.RAVIKUMAR,SREENILAYAM Vs. MUNICIPAL SECRETARY
June 18, 2012
G.S. PAI AND COMPANY Vs. KADAVUMBHAGAM SYNAGOGUE
November 29, 2012
G.SANTHOSHKUMAR Vs. STATE OF KERALA
October 5, 2012
G.SUKUMARAN Vs. KERALA STATE ELECTRICITY BOARD
November 16, 2012
G.SURENDRAN PILLAI Vs. UNION OF INDIA
October 30, 2012
G.SURESHKUMAR Vs. KARAVARAM PANCHAYATH SERVICE
September 25, 2012
GALA ICE CREAM PVT LTD MAROOR ELAMANNUR PATHANAMTHITTA Vs. COMMERCIAL TAX OFFICER,ADOOR
April 9, 2012
GALAXY DEVELOPERS Vs. ASST. EXECUTIVE ENGINEER, KERALA WATER AUTHORITY
September 14, 2012
GANESH ENTERPRISES Vs. COMMERCIAL TAX OFFICER
August 1, 2012
GANESH PILLAI Vs. SUDEVAN
December 10, 2012
GANGADHARAN Vs. SUMATHI
August 3, 2012
GANGADHARAN Vs. SANTHA
November 19, 2012
GANGADHARAN Vs. STATE OF KERALA
December 28, 2012
GANGADHARAN Vs. THE DISTRICT COLLECTOR, ALAPPUZHA
September 7, 2012
GANGADHARAN NAIR Vs. GOPALAKRISHNAN
November 28, 2012
GANGADHARAN PUSHPANGADAN Vs. NARAYANA DHARMA SANGHOM TRUST
November 22, 2012
GANGADHARAN S Vs. GROUP COMMANDANT
January 10, 2012
GANGADHARAN.K. Vs. KERALA WATER AUTHORITY
October 10, 2012
GARY NARESH RAJAN Vs. RADHA RAJAN
July 9, 2012
GASHA STEELS PRIVATE LIMITED Vs. ASST COMMISSIONER
June 8, 2012
GATEWAY AUTO FINANCE, KOTHAMANGALAM Vs. STATE OF KERALA
November 1, 2012
GAURAMMAL Vs. PAZHANISWAMI
September 3, 2012
GEETA MONITORS PRIVATE LIMITED Vs. INTELLIGENCE OFFICER
September 10, 2012
GEETHA Vs. M K SHAJI
June 26, 2012
GEETHA Vs. SREELATHA
June 5, 2012
GEETHA S Vs. STATE OF KERALA
February 17, 2012
GEETHA SHAJI Vs. DISTRICT POLICE CHIEF
December 4, 2012
GEETHABAI Vs. STATE OF KERALA REPRESENTED BY THE ADDL GOVT
August 7, 2012
GEETHABAI D/O JANAKI AMMA Vs. STATE OF KERALA
August 7, 2012
GEGEE SAJEEV Vs. STATE OF KERALA
December 11, 2012
GENERAL MANAGER Vs. KPSC
July 2, 2012
GENERAL MANAGER KSIDC Vs. MAROLI KRISHNAN
September 5, 2012
GENERAL MANAGER, K S I D C , THIRUVANANTHAPURAM Vs. P C SAHIR S/O ABDUL KHADE
March 7, 2012
GENERAL MANAGER, TRIVANDRUM DISTRICT CO Vs. VIJAYAN R.
November 1, 2012
GENERAL PRESIDENT INDIAN PENTECOSTAL CHURCH OF GOD Vs. INDIAN PENTECOSTAL CHURCH OF GOD
August 21, 2012
GENERAL SECRETARY Vs. LABOUR COURT
August 21, 2012
GENERAL SECRETARY KOZHIKODE VANIJYA VYAVASAYA MAZDOOR SANGH Vs. WARDEN YOUTH HOSTEL
January 6, 2012
GEO FOUNDATIONS AND STRUCTURES PRIVATE LIMITED Vs. UNION OF INDIA
October 11, 2012
GEO KURIAN Vs. DISTRICT COLLECTOR
November 15, 2012
GEOJIT B N P PARIBAS FINANCIAL SERVICES LTD Vs. COMMERCIAL TAX INSPECTOR
July 24, 2012
GEORGE Vs. AUTHORIZED OFFICER/CHIEF MANAGER
July 20, 2012
GEORGE Vs. STATION HOUSE OFFICER
June 21, 2012
GEORGE Vs. STATE BANK OF TRAVANCORE
March 9, 2012
GEORGE Vs. KUNJACHAN
February 17, 2012
GEORGE Vs. STATE OF KERALA
August 9, 2012
GEORGE Vs. THOMAS
July 23, 2012
GEORGE Vs. KERALA STATE
October 11, 2012
GEORGE ALEXANDER S/OE M ALEXANDER Vs. STATE OF KERALA
March 29, 2012
GEORGE ISAAC Vs. DISTRICT COLLECTOR
March 16, 2012
GEORGE ISSAC, KUNNUMMEEL HOUSE Vs. DISTRICT COLLECTOR, ERNAKULAM
October 19, 2012
GEORGE J PYNADATH Vs. SUSHAMADEVI W/O SASI
January 11, 2012
GEORGE JACOB PROPRIETOR M/S WAYANAD RESINS PUNNAPPALA Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
March 5, 2012
GEORGE JOJO THOMAS Vs. CIRCLE INSPECTOR OF POLICE
November 17, 2012
GEORGE JOSEPH Vs. KANJIKUZHY GRAMAPANCHAYAT
June 22, 2012
GEORGE JOSEPH Vs. STATE OF KERALA
January 19, 2012
GEORGE JOSEPH, S/O VARKEY Vs. STATE OF KERALA
March 1, 2012
GEORGE KIZHAKKUMASSERY Vs. BIJU VARGHESE
March 15, 2012
GEORGE KOCHUPARAMBIL Vs. COMMERCIAL TAX OFFICER
April 4, 2012
GEORGE KURIYAPILAKKAL Vs. SECRETARY
May 2, 2012
GEORGE KUTTY, S/O. GEE VARGHESE Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
October 8, 2012
GEORGE MATHEW, UTHALAKUZHIYIL, MANGARAM, KONNI AND ORS. Vs. STATE OF KERALA, REP. BY THE DISTRICT COLLECTOR, PATHANAMTHITTA
August 1, 2012
GEORGE METALS Vs. SHYJU THOMAS
July 2, 2012
GEORGE METALS Vs. STATE OF KERALA
December 20, 2012
GEORGE PATHROSE Vs. BISHOP JEROME TRUST
February 28, 2012
GEORGE RAPHAEL Vs. SECRETARY ALUVA MUNICIPALITY ALUVA ERNAKULAM DISTRICT
May 22, 2012
GEORGE S/O LATE PAILY Vs. A D GOPALA SHENOY
May 22, 2012
GEORGE S/O OUSEPH Vs. LALITHAMBA, W/O GOPALAKRISHNAN
June 21, 2012
GEORGE S/O. SAMUEL, AGED 48 YEARS, PRASANTHI KIZHAKKAYIL PARAMBU, P.O. PUTHIYARA KOZHIKODE Vs. RAMESH K. S/O. PURUSHOTHAMAN, ANITHA NIVAS, P.O. MEENCHANTA GATE KOZHIKODE-673023,
February 28, 2012
GEORGE SAMUEL Vs. SIVARAMAN MINI VIHAR MANKAMKUZHY
March 1, 2012
GEORGE SHAJI Vs. JAMES VARGHESE
June 22, 2012
GEORGE STANLEY Vs. DISTRICT MANGER
July 9, 2012
GEORGE THOMAS Vs. T S RADHAKRISHNAN
July 5, 2012
GEORGE THOMAS Vs. STATE OF KERALA
January 6, 2012
GEORGE THOMAS Vs. STATE OF KERALA
March 7, 2012
GEORGE V A Vs. ABRAHAM AUGUSTINE
January 25, 2012
GEORGE VARGHESE Vs. THE SUB INSPECTOR OF POLICE, RAMAMANGALAM POLICE STATION
September 12, 2012
GERALDINE JACOB Vs. BRENDA BABARA FRANCIS
September 5, 2012
GETTY JOSEPH Vs. STATE OF KERALA
July 31, 2012
GIGI Vs. STATE OF KERALA
October 3, 2012
GIGI MATHEW Vs. REVENUE DIVISIONAL OFFICER
March 29, 2012
GIGI PAPPACHAN Vs. STATE OF KERALA
February 28, 2012
GIJOOSH GOPI Vs. SRUTHI
August 17, 2012
GILBERT KERNOLY Vs. COMMERCIAL TAX INSPECTOR
June 27, 2012
GILBERT S/O ITTYCHAN Vs. THRISSUR MUNICIPAL CORPORATION REP BY ITS SECRETARY THRISSUR MUNICIPAL OFFICE THRISSUR
June 1, 2012
GILLS BENNY, PUNNELI PARAMBIL Vs. CHIEF COMMISSIONER OF INCOME TAX
October 17, 2012
GILLS MUNDACKAL Vs. GOVERNMENT OF KERALA
July 23, 2012
GIREESH KUMAR Vs. STATE OF KERALA
August 10, 2012
GIREESH S/O GOPALAKRISHNAN Vs. SUSMY D/O SUDARSANAN; ADITHYAKRISHNA S/O GIREESH
November 29, 2012
GIREESHKUMAR Vs. BIJU S.NAIR
November 2, 2012
GIRESH KUMAR Vs. C S RAJESWARI AMMA
June 11, 2012
GIRIJA UNNIKRISHNAN MANNADIAR Vs. SUB INSPECTOR OF POLICE
November 5, 2012
GIRIJA VALLABHAN Vs. J B J PLANTATION PVT LTD
March 19, 2012
GIRIJADEVI Vs. DISTRICT POLICE CHIEF
August 16, 2012
GIRISH BABU Vs. DEVIKULAM GRAM PANCHAYATH
March 29, 2012
GIRISH BABU Vs. DISTRICT COLLECTOR
November 28, 2012
GIRISH BABU Vs. DISTRICT COLLECTOR EMAKULAM
November 12, 2012
GIRISH KUMAR Vs. THALOTHOTA DEVASWOM BHARANA SAMATHI
September 13, 2012
GIRISH KURUP Vs. STATE OF KERALA REPRESENTED BY SECRETARY
December 5, 2012
GIRISH, S/O. RAJAN Vs. STATE OF KERALA
October 10, 2012
GISHA M THANKACHAN U P S A Vs. HEAD MASTER
July 19, 2012
GLAXO SMITHKLINE PHARMACEUTICALS LTD Vs. STATE OF KERALA
March 2, 2012
GLEN LEVEN ESTATE P LTD Vs. AGRICULTURAL INCOME TAX AND COMMERCIAL TAX OFFICER
March 16, 2012
GLIGY JAMES Vs. EP ASOKAN
June 8, 2012
GODREJ AND BOYCE MFG. CO. LTD. Vs. INTELLIGENCE INSPECTOR, INTELLIGENCE SQUAD NO. IV, COMMERCIAL TAXES, KOZHIKODE
August 22, 2012
GOKUL G.KRISHNAN Vs. STATE OF KERALA
June 22, 2012
GOKULAM CHIT & FINANCE CO.PVT.LTD Vs. T.V.GANESHAN
November 17, 2012
GOKULAM CHIT AND FINANCE CO PVT LTD Vs. HARIHARAN PILLAI
August 16, 2012
GOKULAM CHIT AND FINANCE CO PVT LTD Vs. SHITTA S D/O VISWAMBARAN
September 12, 2012
GOKULAM CHIT AND FINANCE COMPANY (P) LTD Vs. SURESH M.R.
November 16, 2012
GOKULAM CHIT AND FINANCE COMPANY PVT LTD ALPHONSA COMMERCIAL COMPLEX Vs. P.SANTHOSH S/OPARAMESWARAN
June 11, 2012
GOKULAM CHITS AND FINANCE C/O PVT LTD PATHANAMTHITTA REPRESENTED BY POWER OF ATTORNEY HOLDER JAMES PHILIP Vs. NANDAKUMAR N KUTTIKKATTU HOUSE THAZHEKKARA P O MAVELIKKARA
April 9, 2012
GOLDEN PANELS AND BOARDS (M/S.) Vs. COMMERCIAL TAX INSPECTOR
August 9, 2012
GOLDEN THREADS Vs. HDFC BANK LTD S L PLAZA PALARIVATTOM KOCHI
April 13, 2012
GOODWILL POWER COMPANY PVT LIMITED, Vs. COCHIN PORT TRUST, WILLINGDON ISLAND,
November 2, 2012
GOPAKUMAR Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD
May 24, 2012
GOPAKUMAR Vs. THE DIVISIONAL MANAGER
February 17, 2012
GOPAKUMAR Vs. STATE OF KERALA
November 16, 2012
GOPAKUMAR P Vs. KERALA PUBLIC SERVICE COMMISSION
August 21, 2012
GOPAKUMAR SON OF THANKAPPAN KALAPPURAKKAL HOUSE PATTAL IRINGOLE POST PERUMBAVOOR KUNNATHNAD TALUK ERNAKULAM DISTRICT Vs. K S SANKARAN KEENACHERY HOUSE IRINGOLE POST PERUMBAVOOR KUNNATHNAD TALUK ERNAKULAM DISTRICT
April 20, 2012
GOPALAKRISHNA SHARMA Vs. UNION OF INDIA
June 21, 2012
GOPALAKRISHNAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF KERALA
March 29, 2012
GOPALAKRISHNAN Vs. STATE OF KERALA
January 30, 2012
GOPALAKRISHNAN NAIR Vs. SUB INSPECTOR OF POLICE
June 8, 2012
GOPALAN Vs. STATE
January 6, 2012
GOPALAN Vs. STATE OF KERALA
October 3, 2012
GOPALAN, S/O. ULAKAN Vs. STATE OF KERALA
November 14, 2012
GOPAN Vs. LALJI P.
November 15, 2012
GOPEEKRISHNAN V M Vs. NISHA MURALI AND ORS
December 1, 2012
GOPI Vs. STATE OF KERALA
November 16, 2012
GOPI CHAKUNNATH Vs. KERALA STATE ELECTRICITY BOARD
December 5, 2012
GOPIDHARAN Vs. JAYAKUMAR
July 25, 2012
GOPINATHAN Vs. SREE DURGA BHAGAVATHIKAVU TRUST AND ORS.
November 30, 2012
GOPINATHAN Vs. NEDUNGADI BANK LTD.
July 13, 2012
GOPINATHAN Vs. ANUPAMA
September 14, 2012
GOPINATHAN @ CHENGANNUR GOPI, S/O. KUNJIRAMAN, PUTHENPURAYIL HOUSE, BHAYANKARA MUDI KUMARAMPEROOR VADAKKARA MURI CHITTAR - SEETHATHODU VILLAGE Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF KERALA, ERNAKULAM
February 6, 2012
GOPINATHAN NAIR Vs. GEORGE P. JACOB
December 14, 2012
GOPINATHAN S. Vs. SHAJU, S/O.VELAYUDHAN
November 21, 2012
GOPINATHAN S/O GOVINDA PILLAI Vs. PONNAMMA W/O GOPALA PILLAI
May 31, 2012
GOURI Vs. XAVIERE ALIAS BENNY
June 29, 2012
GOVERNMENT OF INDIA Vs. INDIRA
February 7, 2012
GOVINDAN Vs. RADHAMANY
July 26, 2012
GOVINDAN S/O.KUNHIKRISHNAN Vs. STATE OF KERALA
December 20, 2012
GOWRI RAJ Vs. STATE OF KERALA
December 18, 2012
GRACE ALEXANDER Vs. MANAGING DIRECTOR KERALA STATE ROAD TRANSPORT CORPORATION
June 22, 2012
GRACY DAVIS W/OLATE DEVASSIKUTTY Vs. M L VAREED S/O M C LONAPPAN
July 20, 2012
GRACY FERNANDEZ Vs. STATE OF KERALA, REPRESENTED BY THE SPECIAL TAHASILDAR
September 10, 2012
GRAND HOTEL M G ROAD ERNAKULAM REPRESENTED BY ITS PARTNER Vs. KERALA STATE ELECTRICITY BOARD THIRUVANANTHAPURAM REPRESENTED BY ITS CHAIRMAN
June 1, 2012
GUNASEKHAR Vs. STATE OF KERALA
August 22, 2012
GURU JEWELERS Vs. RAMACHANDRAN S/O KESAVAN NALUTHENNGUNKAL
March 14, 2012
GURUDEVA CHARITABLE TRUST Vs. T A VIJAYAN
May 22, 2012
H.BADARUDEEN Vs. UNION OF INDIA
September 4, 2012
H.G. DR. YACOB MAR IRENAIOS Vs. DISTRICT COLLECTOR
December 6, 2012
H.M. NAJEEM, BHARANAPARAMBIL Vs. HEADLOAD WORKERS UNION
November 19, 2012
H.P. GURUSHANKARA Vs. VICE- CHANCELLOR
November 21, 2012
HABEEB M S/O ABDUL MAJEED Vs. GOKULAM CHITS AND FINANCE CO PVT LTD REPRESENTED BY ITS MANAGING DIRECTOR
April 17, 2012
HABEEBA THACHAMPARA W/O PILAKKADAN ADDUL RAZACK Vs. PULLATTIL SULAIKHA D/O ABOOBACKER MASTER AND ORS
March 2, 2012
HABUSATH BEEVI Vs. STATE OF KERALA
August 13, 2012
HAFSATH Vs. SUB REGISTRAR
December 10, 2012
HAILEYBURIA TEA ESTATE LTD Vs. ISRAVEL
November 8, 2012
HAILEYBURIA TEA ESTATES LIMITED Vs. CUSTODIAN & CONSERVATOR OF VESTED FORESTS
July 6, 2012
HAJIRA.V K Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
August 9, 2012
HAKKIM BATHERI Vs. O.K. KUNHIKRISHNAN
November 9, 2012
HALEEL RAHMAN Vs. QUILON CO-OPERATIVE URBAN BANK LTD
May 21, 2012
HALEEMA BEEVI Vs. DISTRICT COLLECTOR
October 19, 2012
HALVI.K.S. Vs. UNIVERSITY OF CALICUT
October 12, 2012
HAMEED Vs. STATE OF KERALA
November 8, 2012
HAMEED S/O ALI MUHAMMED Vs. UNION OF INDIA
July 9, 2012
HAMEED T ABDULLA Vs. KOYENCO AUTOS PVT LTD
July 24, 2012
HAMSA HAJI Vs. MANJERI MUNICIPALITY
August 6, 2012
HAMZA Vs. STATE OF KERALA
June 25, 2012
HAMZA P T Vs. STATE OF KERALA
February 1, 2012
HAMZA PULLODEN Vs. KERALA STATE HAJ COMMITTEE
October 5, 2012
HAMZA, S/O.MUHAMMED KUTTY Vs. ASYA, D/O.CHOORAKKODAN MOIDU
November 8, 2012
HANEEFA Vs. STATE OF KERALA
September 3, 2012
HANNATH MATHEW Vs. DIRECTOR GENERAL OF POLICE
July 23, 2012
HANOKS ENTERPRISES Vs. INTELLIGENCE INSPECTOR
August 3, 2012
HAR SALES CORPORATION SOUTH BAZAR KANNUR Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES SPECIAL CIRCLE KANNUR
May 23, 2012
HARI KUMAR Vs. SUDHA
June 19, 2012
HARI P. Vs. THE STATE OF KERALA
September 11, 2012
HARI S Vs. ASSISTANT SECRETARY CENTRAL BOARD OF SECONDARY EDUCATION REGIONAL OFFICE
May 29, 2012
HARIDAS Vs. DISTRICT COLLECTOR
August 2, 2012
HARIDAS S/O.CHATHUNNI Vs. STATE OF KERALA
November 30, 2012
HARIHARA VARMA Vs. GIRIJA MENON
September 5, 2012
HARIKUMAR J Vs. KERALA WATER AUTHORITY
June 26, 2012
HARINARAYANAN Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
April 27, 2012
HARISH BABU MADDINENI Vs. STATE OF KERALA
January 5, 2012
HARISH BABU MADDINENI Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM KOCHI
April 17, 2012
HARISH BABU MADDINENI Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
October 9, 2012
HARISH BABU MADDINENI Vs. STATE OF KERALA
August 3, 2012
HARISH K.P. Vs. SBI LIFE INSURANCE COMPANY LTD
December 20, 2012
HARISON R S/O ROBINSON Vs. AUTHORISED OFFICER CHIEF MANAGER
July 13, 2012
HARITHA T Vs. DHANALAKSHMI BANK
July 19, 2012
HAROON RASHEED Vs. STATE OF KERALA
June 25, 2012
HARRISONS MALAYALAM LIMITED Vs. STATE OF KERALA
August 9, 2012
HARRISONS MALAYALAM LTD Vs. KALIDAS P N
April 3, 2012
HARRISONS MALAYALAM LTD Vs. REGIONAL PROVIDENT FUND
January 4, 2012
HASEENA T A Vs. SUB INSPECTOR OF POLICE
October 1, 2012
HASSAN MOIDEEN S/O MOIDEENKUTTY HAJI POTTAMMEL PADINJARATHIL HOUSE, EDACHALAM PERASSANNUR, KUTTIPPURAM, MALAPPURAM DISTRICT Vs. THE DISTRICT COLLECTOR COLLECTORATE, POST MALAPPURAM, MALAPPURAM DISTRICT - 687370,
July 20, 2012
HASSANKUNHI Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT
November 28, 2012
HATHIM S/O MOOSAKOYA Vs. AHAMMED HAJI S/O S P KADHAR HAJI KALARIKKAL S P NIVAS SANKARANELLOOR KOOTHUPARAMBA
April 20, 2012
HBL POWER SYSTEMS LTD Vs. STATE OF KERAL REPRESENTED BY CHIEF SECRETARY
April 9, 2012
HDFC BANK LTD Vs. INTELLIGENCE OFFICER
November 27, 2012
HDFC BANK LTD Vs. REMADEVI SRINIKETHAN
December 5, 2012
HELEN SHABNA ANGEL Vs. BABY, JINU, SHALBIN MARTIN AND CIRCLE INSPECTOR OF POLICE
November 21, 2012
HELEN THULASI BHAI Vs. BENSON ALBIN PRAKASH
November 15, 2012
HELMA Vs. FRANCIS SYMON @ SIJU
June 22, 2012
HERBERT S/O JOSEPH Vs. JOHNKUTTY S/O PAULOSE
March 9, 2012
HI-TECH ELECTRO THERMICS (P) LTD Vs. STATE LEVEL COMMITTEE
October 18, 2012
HI-TECH TOWERS ENGINEERS AND CONTRACTORS VIII/475 MEEMPARA P O PUTHENCRUZ ERNAKULAM Vs. KERALA STATE ELECTRICITY BOARD REP BY ITS CHAIRMAN VAIDYUTHI BHAVAN PATTAM THIRUVANANTHAPURAM
May 21, 2012
HIGH RANGE SCHEDULED CASTS SERVICE CO-OPERATIVE SOCIETY LTD Vs. KANNAN DEVAN HILLS PLANTATION CO.LTD
October 5, 2012
HILAL Vs. STATE OF KERALA
June 11, 2012
HILL WOOD FURNITURE PVT. LTD. Vs. THE INTELLIGENCE INSPECTOR, SQUAD NO. VIII
November 16, 2012
HILUR MUHAMMED Vs. STATE BANK OF TRAVANCORE
July 3, 2012
HINDMOL Vs. GOKULAM CHIT AND FINANCE CO (P) LTD.
November 2, 2012
HINDU AIKYAVEDI Vs. STATE OF KERALA
September 10, 2012
HINDUSTAN PETROLUEM CORPORATION LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
March 30, 2012
HKA AGENCIES Vs. SECRETARY TAXES, GOVERNMENT OF KERALA
February 13, 2012
HMT MACHINE TOOLS LTD KALAMASSERY REPRESENTED BY GENERAL MANAGER Vs. INDUSTRIAL TRIBUNAL ALAPPUZHA
April 13, 2012
HONEY THANKACHAN Vs. STATE OF KERALA
March 12, 2012
HOTEL MALAYORAM GATEWAY PVT. LTD Vs. MEMBER SECRETARY
October 11, 2012
HOTEL MALIKA RESIDENCY Vs. STATE OF KERALA
June 28, 2012
HOTEL MARRIOS Vs. MEMBER SECRETARY
November 16, 2012
HOTEL SAVOY Vs. MALABAR AIRCOM
November 2, 2012
HOTEL WHITE DAMMAR INTERNATIONAL PVT LTD Vs. STATE OF KERALA
July 2, 2012
HOTEL WYTE PORTICO Vs. MEMBER SECRETARY
October 30, 2012
HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. UNION OF INDIA
November 17, 2012
HUSSAIN Vs. UNION OF INDIA
December 13, 2012
HYDERALI S/O ALIKUTTY Vs. DISTRICT COLLECTOR MALAPPURAM
March 6, 2012
HYDRALI Vs. STATE OF KERALA
November 30, 2012
I L ANTO S/O LONA Vs. KSHEMAVILASOM COMPANY LIMITED
July 10, 2012
I N RAJAN Vs. AUTHORISED OFFICER
June 6, 2012
I.N.SREEKUMAR Vs. KERALA AGRICULTURAL UNIVERSITY
November 15, 2012
IATA AGENTS ASSOCIATION OF INDIA Vs. UNION OF INDIA
November 27, 2012
IBRAHIM Vs. STATE OF KERALA
July 3, 2012
IBRAHIM Vs. DEVAKI AMMA
July 30, 2012
IBRAHIM K S/O ABDUSAMAD Vs. DISTRICT COLLECTOR MALAPPURAM UP HILL P O MALAPPURAM
May 28, 2012
IBRAHIM KUTTY Vs. JAMEELA
August 6, 2012
IBRAHIM S/O ABDULLA Vs. AYISHA W/O IBRAHIM
July 25, 2012
IBRAHIM.A Vs. KONDOTTY GRAMA PANCHAYAT
November 5, 2012
ICICI LOMBARD GENERAL INSURANCE CO.LTD Vs. KESAVAN
September 19, 2012
IDAVOOR SREEDHARMA SASTHA Vs. RAVEENDRA BABU
August 10, 2012
IDIRAMMA S Vs. DISTRICT EDUCATIONAL OFFICER
October 9, 2012
ILLIAS S/O ISMAIL Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
August 16, 2012
IN RE COCHIN DEVASWORS BOARD Vs. STATE
April 11, 2012
INAYATHU HUSSAIN KHAN Vs. DISTRICT COLLECTOR
March 5, 2012
INDANE DISTRIBUTORS FORUM Vs. INDIAN OIL CORPORATION LIMITED
December 5, 2012
INDIA COFFEE BOARD WORKERS CO-OPERATIVE SOCIETY LTD Vs. VIJAYAKUMARI @ VIJAYA PILLAI
February 17, 2012
INDIA TECHS LTD. Vs. ASST. COMMISSIONER (ASSESSMENT), COMMERCIAL TAXES SPECIAL CIRCLE-II, ERNAKULAM, KOCHI
December 19, 2012
INDIAN OVERSEAS BANK Vs. ELECTRO ACCOUSTICS PRIVATE LIMITED
July 16, 2012
INDIAN OVERSEAS BANK, QUILON Vs. THE QUILON MUNICIPALITY, QUILON
February 29, 2012
INDIAN PENTECOSTAL CHURCH OF GOD Vs. STATE OF KERALA
November 28, 2012
INDIAN PRODUCTS LTD. Vs. COMMISSIONER OF CUSTOMS, KOCHI
April 11, 2012
INDIRA Vs. MOLY BABU
November 21, 2012
INDIRA Vs. KUNHIMANGALAL GRAMA PANCHAYAT
November 27, 2012
INDIRA MURALI Vs. STATE OF KERALA
December 12, 2012
INDIRA P. Vs. AUTHORISED OFFICER/MANAGER, PATHANAMTHITTA DISTRICT CO-OPERATIVE BANK LTD.
July 17, 2012
INDIRA THAYYIL Vs. VATAKARA CO-OPERATIVE AGRICULTURAL
November 5, 2012
INDIRAMMA Vs. MANOHARAN
April 4, 2012
INDO ASSOCIATES Vs. THE COMMISSIONER OF COMMERCIAL TAXES, THIRUVANANTHAPURAM
December 20, 2012
INDUS IND. BANK LTD Vs. INTELLIGENCE INSPECTOR, SQUAD
September 4, 2012
INDUS TOWERS LTD Vs. EDAPAL GRAMA PANCHAYAT
June 21, 2012
INKAL VENTURES PRIVATE LIMITED Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY DEPARTMENT OF COMMERCIAL TAXES THIRUVANANTHPURAM
April 24, 2012
INLAND WATERWAYS AUTHORITY OF INDIA Vs. THANKAMONY
February 23, 2012
INSPECTOR OF LEGAL METROLOGY ALUVA Vs. JUDE PAUL M/S. VATHIKULAM TRADE
November 17, 2012
INTEGRATED FINANCE CO LTD Vs. THOMAS
December 3, 2012
INTERNATIONAL MERCHENTISE TRADES & PVT. LTD Vs. RECOVERY OFFICER, OFFICE OF THE RECOVERY OFFICER
October 5, 2012
INTERNATIONAL TRADE LINKS Vs. A M SALAM
August 17, 2012
IRSHAD S/O.MUHAMMED ALIAS BAVA Vs. CHEKKUTTY HAJI
December 6, 2012
ISHAQUE Vs. CHERUVATHODI AYISHABI
September 11, 2012
ISHAQUE KURIKKAL Vs. MANJERI MUNICIPALITY
September 6, 2012
ISHWARA NAIK Vs. AISAMMA
September 18, 2012
ISHWARA R AIL Vs. P M ABBAS HAJI S/O MOIDEEN
October 3, 2012
ISMAIL Vs. STATE OF KERALA
March 21, 2012
ISMAIL Vs. STATE OF KERALA
August 21, 2012
ISMAIL M P Vs. DISTRICT COLLECTOR COLLECTORATE
October 1, 2012
ISSAC Vs. KERALA OMBUDSMAN OFFICE OF THE OMBUDSMAN FOR LOCAL SELFGOING BODIES
July 24, 2012
J S AJITH KUMAR Vs. KERALA WATER AUTHORITY
July 3, 2012
J SHERLY (UNDER ORDERS OF SUSPENSION) W/O K V BABU Vs. STATE OF KERALA
February 17, 2012
J. ALPHONSA Vs. STATE OF KERALA, SECRETARIAT
March 12, 2012
J. SREENIVAS Vs. K. SIVADAS
February 29, 2012
J.K. RESIDENCY CHERAVATHUR Vs. MEMBER SECRETARY
October 16, 2012
J.MARIAMMA Vs. KERALA KHADI AND VILLAGE INDUSTRIES BOARD
November 8, 2012
J.S.SUDHA Vs. NEYYATTINKARA CO-OPERATIVE URBAN BANK LTD
September 28, 2012
J.SASIKUMARI AMMA Vs. COMMISSIONER OF LAND REVENUE
September 24, 2012
JABBAR, S/O. MUHAMMED, KAYYALIKKAL HOUSE, PULLANJIMEDU, THAMARASSERY, KOZHIKODE DISTRICT Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
September 3, 2012
JACOB ALIAS JAIMON Vs. STATE OF KERALA
March 7, 2012
JACOB CHACKO ALAYKAL Vs. CHUZHALI SERVICE CO-OPERATIVE BANK LTD
September 4, 2012
JACOB MAMPILLY Vs. SISILY MATHEW
May 23, 2012
JACOB MATHEW Vs. MANIKANTAN ALIAS G MANI
July 13, 2012
JACOB P.ABRAHAM Vs. MOHAN V.MANI
October 5, 2012
JACOB PUNNOOSE KOVOOR Vs. CONTROLLER OF EXAMINATIONS MAHATMA GANDHI UNIVERSITY PRIYADARSHINI HILLS P O ATHIRAMPUZHA KOTTAYAM
May 11, 2012
JACOB S/O ANTONY Vs. KERALA STATE REPRESENTED BY THE S I OF POLICE
August 21, 2012
JACOB.M.I Vs. TEENA
September 24, 2012
JAFARKHAN Vs. KOCHUMARAKKAR
January 18, 2012
JAFFAR CHUNGATH Vs. STATE OF KERALA
June 7, 2012
JAGADEESH CHANDRAN Vs. THRISSUR DISTRICT CO-OPERATIVE BANK
April 3, 2012
JAGAN THOMAS Vs. STATE OF KERALA
February 28, 2012
JAGANMAYAN BALAJI Vs. KUNJURAMAN
July 23, 2012
JAGATHI, S/O.NARAYANAN ACHARI Vs. S.H.O. BEDAKAM POLICE STATION
November 17, 2012
JAHANGEER Vs. STATE OF KERALA
November 28, 2012
JAIMY MATHEW Vs. STATE OF KERALA REP. BY SECRETARY TO GOVERNMENT
November 28, 2012
JAIN JOSEPH Vs. STATE OF KERALA REP. BY THE SECRETARY
August 13, 2012
JAIN PAUL KURIAKOSE Vs. ASHA BABU
October 10, 2012
JAIS M. JOSEPH Vs. STATE OF KERALA
February 24, 2012
JAISLAL J S Vs. SUPERINTENDENT OF POLICE KOTTARAKKARA KOLLAM
May 21, 2012
JAISON ANTONY Vs. CICY THOMAS
June 19, 2012
JAISON S/O JAYARAMAN Vs. SUPERINTENDENT OF POLICE KANNUR
March 12, 2012
JAISON THOMAS Vs. TAHSILDAR THODUPUZHA
March 5, 2012
JAISON, S/O ANTONY AND ORS Vs. STATE OF KERALA
December 6, 2012
JALAJA DILEEP Vs. REVENUE DIVISIONAL OFFICER
July 13, 2012
JALAJA V NAIR Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
June 27, 2012
JAMAL MUHAMMED V K Vs. ADDITIONAL REGISTERING AUTHORITY
July 3, 2012
JAMEELA Vs. UNITED INDIA INSURANCE CO LTD
November 7, 2012
JAMEELA BEEVI Vs. BASHEER
February 29, 2012
JAMEELA BEEVI Vs. STATE OF KERALA
March 23, 2012
JAMES Vs. MATHEW
October 5, 2012
JAMES CHENNATTU Vs. VEKKECHALIL MATHEW
November 30, 2012
JAMES FERNANDEZ ALIAS CHINGAN Vs. LEELAMMA FERNANDEZ
July 24, 2012
JAMES K JOSEPH Vs. UNION OF INDIA
May 2, 2012
JAMES MANALEL PROFESSOR Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
July 20, 2012
JAMES N X Vs. DISTRICT COLLECTOR
September 28, 2012
JAMES T D Vs. JACOB JOHNSON AND ORS
July 26, 2012
JAMES VARGHESE Vs. STATE OF KERALA
September 7, 2012
JAMES, S/O. LONAKUTTY Vs. RAPHEL, S/O. LONAKUTTY
October 11, 2012
JAMSHID T S/O MAJEED Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
July 10, 2012
JANAKI Vs. CHANDRAN
January 6, 2012
JANAKI AND ORS Vs. M J XAVIER AND ORS
March 30, 2012
JANAKI, D/O MOOLATHMATTIL KALI Vs. STATE OF KERALA; EXCISE INSPECTOR, PARAPPANANGADI
November 30, 2012
JANAKI, D/O. MOOLATHMATTIL KALI, PERUVALLOOR AMSOM, OLAKARA DESOM Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA ERNAKULAM AND THE EXCISE INSPECTOR, PARAPPANANGADI
November 30, 2012
JANAKI,D/O. KOMBI Vs. KAMALAM @ KAMALADEVI
December 1, 2012
JANARDHANAN Vs. BHAGAVATHY TEMPLE BHARANA SAMITHI
August 2, 2012
JANARDHANAN, S/O.CHATHUKUTTY Vs. RAMANI W/O.PRABHAKARAN
November 9, 2012
JANATHA TRADING CORPORATION Vs. SUB INSPECTOR OF POLICE
July 24, 2012
JANE JAMES Vs. JESSY JOHNSON
October 19, 2012
JANET MATHEW MATHEW FERNANDEZ Vs. THAREESA AMMA JOHNSON
August 10, 2012
JANILKUMAR, TAHSILDAR, KOZHIKODE Vs. STATE INFORMATION COMMISSION, KERALA PUNNEN ROAD, THIRUVANANTHAPURAM, P. RADHAKRISHNAN, PAVOOR HOUSE, THAROPINE POST, VATAKARA TALUK, KOZHIKODE AND TAHSILDAR, VATAKARA (PUBLIC INFORMATION OFFICER)
June 11, 2012
JANIZ K THOMAS Vs. STATE OF KERALA
August 17, 2012
JANU Vs. THANKA
July 16, 2012
JANUAMMA K K W/O LATE BALAKURUP Vs. UNION OF INDIA, REPRESENTED BY THE DEPUTY SECRETARY, MINISTRY OF LAW AFFAIRS
March 14, 2012
JASEELA K T W/O SADIQUE M V Vs. K P PRAKASHAN S/O DAMODARAN
March 20, 2012
JASEENTHA Vs. STATE OF KERALA
December 19, 2012
JASHIM Vs. THANOOJA
August 16, 2012
JASMINE Vs. KUNHUMON P.V.K
November 21, 2012
JAYA RAJU Vs. AUTHORISED OFFICER & CHIEF MANAGER
September 26, 2012
JAYA S AND ORS Vs. GOVERNMENT OF KERALA AND ORS
March 21, 2012
JAYA SREEDHAR Vs. MURALEEDHARAN NAIR
June 26, 2012
JAYACHANDRAN Vs. SUB INSPECTOR OF POLICE
October 11, 2012
JAYADEVAN Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES PALAKKAD
May 24, 2012
JAYAKRISHNAN Vs. BABY
September 7, 2012
JAYAKUMAR Vs. HILUR MUHAMED
January 13, 2012
JAYAKUMARI Vs. NAZAR
March 29, 2012
JAYALAKSHMI Vs. STATE OF KERALA
December 11, 2012
JAYALAKSHMI Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
October 3, 2012
JAYALAKSHMY ALIAS JAYAKUMARI Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY
April 27, 2012
JAYAMALA Vs. STATE OF KERALA
July 13, 2012
JAYAMMA AND ORS Vs. LAILA AND ORS
November 2, 2012
JAYAN Vs. STATE OF KERALA
August 10, 2012
JAYAN K V Vs. K P MOHANKUMAR
July 23, 2012
JAYAN K.S. AND ORS. Vs. STATE OF KERALA AND ORS.
February 10, 2012
JAYAN P.S Vs. MADAKKATHARA GRAMA PANCHAYATH
September 4, 2012
JAYAPRAKASAN.K.P Vs. STATE OF KERALA
May 31, 2012
JAYAPRAKASH Vs. DISTRICT POLICE CHIEF KOTTAYAM
April 12, 2012
JAYAPRAKASH Vs. THE DISTRICT COLLECTOR, PALAKKAD
June 13, 2012
JAYAPRAKASH Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY CUM REGIONAL TRANSPORT OFFICER, MALAPPURAM
June 5, 2012
JAYAPRAMOD P Vs. DEPUTY DIRECTOR OF EDUCATION KOZHIKODE
June 18, 2012
JAYARAM NONDA Vs. STATE OF KERALA
August 8, 2012
JAYARANI Vs. STATE OF KERALA
July 19, 2012
JAYASANKAR ALIAS KUNJU Vs. DISTRICT POLICE CHIEF
July 4, 2012
JAYASREE Vs. VIVEKANANDAN
March 9, 2012
JAYASREE Vs. COCHIN PETROMINE P. LTD
January 30, 2012
JAYASREE SURESH Vs. STATE OF KERALA, REP. BY SECRETARY
September 4, 2012
JAYASREE V K Vs. REGISTRAR PAREEKSHA BHAVAN,UNIVERSITY OF CALICUT
March 6, 2012
JAYASREE V.K. Vs. V.L. VISWALATHA
January 19, 2012
JAYESH P.S. Vs. M.SUKUMAR
November 28, 2012
JAYSON VARGHESE AND OTHERS Vs. STATE OF KERALA AND ANOTHER
August 1, 2012
JBL TIMBER INDUSTRIES Vs. COMMERCIAL TAX INSPECTOR COMMERCIAL TAX CHECK POST DEPARTMENT OF COMMERCIAL TAXES
July 25, 2012
JEAN SAM Vs. STATE OF KERALA
March 22, 2012
JEEMON V R Vs. STATE OF KERALA
January 11, 2012
JEEVAKUMAR.V.S. Vs. PRINCIPAL SECRETARY
September 18, 2012
JEEVAN AYURVEDIC BEACH RESORT Vs. REGIONAL DIRECTOR
November 9, 2012
JEMINI N V S/O N D VARKEY Vs. STATE OF KERALA REP BY THE SECRETARY REVENUE DEPARTMENT SECRETARIAT THIRUVANANTHAPURAM
March 7, 2012
JENSEN MATHEW Vs. STATE OF KERALA
December 5, 2012
JENSON PAUL Vs. STATE OF KERALA
July 10, 2012
JEROME Vs. STATE OF KERALA
November 1, 2012
JES PAUL Vs. STATE OF KERALA
July 27, 2012
JESSY Vs. ALEX EAPEN
December 13, 2012
JESSY ANTONY Vs. TATA TEA COMPANY LTD
December 4, 2012
JESSY, W/O.FRANCIS Vs. BHASKARAN, S/O.UNTAN
November 19, 2012
JESTY DOMINIC Vs. DISTRICT COLLECTOR
November 27, 2012
JEWEL HOMES PVT LTD Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
January 10, 2012
JEYAPRASAD S.D. Vs. GOVERNMENT OF KERALA
October 5, 2012
JIBU MATHEW Vs. ST. MICHELS CHURCH, THATHAMPILLY
August 10, 2012
JIJEEV Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT DEPARTMENT OF REVENUE GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
May 25, 2012
JIJI JOSEPH Vs. TOMY IGNATIUS
November 12, 2012
JIJO THANKACHAN Vs. STATE OF KERALA REPRESENTED BY HOME SECRETARY SECRETARIATE
June 12, 2012
JIJOMON PULLANKUNNEL JOHN Vs. NEEZHOOR GRAMA PANCHAYAT
October 3, 2012
JIJUMON M M S/O SRI A MOHAMMED ILLIAS Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY GENERAL EDUCATION DEPARTMENT GOVTSECRETARIAT THIRUVANANTHAPURAM
March 20, 2012
JIMESH JOSE Vs. STATE OF KERALA
November 21, 2012
JINESH K.V. Vs. KOCHUTHRESSIA
July 31, 2012
JISHA Vs. SPECIAL DEPUTY TAHASILDAR (RR), THE KERALA STATE FINANCIAL ENTERPRISES LTD., VILLAGE OFFICER AND THE BRANCH MANAGER, THE KERALA STATE FINANCIAL ENTERPRISES LTD.
November 6, 2012
JISHAN S Vs. AUTHORISED OFFICER
August 7, 2012
JITHIN J ADHIKARAM Vs. STATE OF KERALA
June 8, 2012
JITHU N.S., S/O. SUKUMARAN, NEDUVELIL HOUSE, PAZHOOR P.O. PIRAVOM Vs. K.C. JOY, KAKKANATTIL HOUSE, KALAMBOOR P.O. PIRAVOM AND ORS.
July 17, 2012
JITHU S/O SASI Vs. ALLI
August 16, 2012
JNANADAS Vs. SUKUMARAN
May 23, 2012
JOBIN JOSE Vs. MAHATMA GANDHI UNIVERSITY KOTTAYAM REP BY THE REGISTRAR ATHIRAMPUZHA P O KOTTAYAM
May 11, 2012
JOBY GEORGE Vs. THOMAS VARGHESE
April 13, 2012
JOBY T.A. Vs. DAISON M.D.
February 29, 2012
JOE JOSEPH S/O LEON JOSEPH Vs. P.K.KUNJUMON S/O KARUNAKARAN
March 8, 2012
JOEMON JOSEPH Vs. THE ADDITIONAL DISTRICT MAGISTRATE, ERNAKULAM
June 6, 2012
JOEMON KURIAKOSE Vs. DISTRICT SUPERINTENDENT OF POLICE
June 28, 2012
JOHN Vs. ABRAHAM VARGHESE
September 12, 2012
JOHN Vs. P. JANAKI
July 30, 2012
JOHN C N VIJAYA BHAVAN KADAPPA MURI MYNAGAPPALLY VILLAGE KUNNATHOOR KOLLAM Vs. RAVEENDRAN KOKKADU VEEDU
March 15, 2012
JOHN J. ILLICKAN Vs. SHEELA PHILIP
November 2, 2012
JOHN JACOB EAPEN Vs. STATE OF KERALA
June 8, 2012
JOHN MATHAI S/O MATHAI Vs. STATE OF KERALA REPRESENTED BY SECRETARY INDUSTRIES SECRETARIATE TRIVANDRUM
May 24, 2012
JOHN MATHEW Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS THIRUVANANTHAPURAM
May 29, 2012
JOHN MONDERA Vs. STATE OF KERALA - REPRESENTED BY THE PUBLIC PROSECUTOR
August 16, 2012
JOHN S/O NELLISSERY SEBASTIAN Vs. T V SOMAN
September 12, 2012
JOHN VARGHESE Vs. M K MURALEEDHARAN S/O M K KUMARAN
July 20, 2012
JOHN.M.V Vs. K.S. SCARIA
September 7, 2012
JOHNSON Vs. DISTRICT COLLECTOR, COLLECTORATE, THRISSUR; PAULOSE, S/O EKKADAN PAILOD; DAISY, W/O BABY
April 12, 2012
JOHNSON C.J. Vs. DISTRICT COLLECTOR ERNAKULAM
December 3, 2012
JOHNSON C.N. Vs. UNION OF INDIA
November 7, 2012
JOHNSON M K Vs. STATE OF KERALA
August 22, 2012
JOHNSON, S/O. POULO, PAROKARAN HOUSE, PARAKADAVU VILLAGE, MAMBRA KARA Vs. SUNNY. P.P., PAROKARAN HOUSE, PARAKADAVU VILLAGE, MAMBRA KARA,
July 25, 2012
JOHNY Vs. K T JOSEOH
June 8, 2012
JOHNY J VILANGADAN Vs. GENERAL MANAGER SOUTHERN RAILWAY
July 11, 2012
JOHNY JOSEPH Vs. STATE OF KERALA
June 19, 2012
JOHNY JOSEPH Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT DEPARTMENT OF LOCAL SELF ADMINSTRATION GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
May 22, 2012
JOHNY KURUVILLA Vs. LIZAMMA AUGUSTINE
October 17, 2012
JOHNY S/O JOSEPH Vs. AJESH ALIAS ALI S/O GOPINATHAN
July 19, 2012
JOICY JOSE, D/O.JOSE MATHEW Vs. STATE OF KERALA
October 3, 2012
JOJI EDATTEL Vs. REGIONAL TRANSPORT OFFICER
July 11, 2012
JOJI MATHEW Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
April 27, 2012
JOJO JOSEPH Vs. STATE OF KERALA
October 5, 2012
JOJU P.G Vs. DEPUTY TAHASILDAR
September 20, 2012
JOLLY GEORGE Vs. FEDERAL BANK LTD
August 9, 2012
JOLLY JOSE Vs. SECRETARY KADANAD P O KOTTAYAM DISTRICT
May 23, 2012
JOLY Vs. DIRECTOR GENERAL OF PROSECUTION
September 20, 2012
JOMOL TRADING COMPANY Vs. COMMERCIAL TAX OFFICER
November 5, 2012
JOMY Vs. SECRETARY RTA
June 25, 2012
JOMY K GEORGE Vs. EXECUTIVE ENGINEER
July 3, 2012
JOMY SEBASTIAN VALIYAMANGALATH THALAPALAM MEENACHIL TALUK PLASSANAL Vs. STATE OF KERALA REPRESNTED BY DISTRICT COLLECTOR KOTTAYAM
March 12, 2012
JOMY THOMAS MANJOORAN Vs. KERALA STATE ELECTRICITY BOARD
December 10, 2012
JOSCO C GEORGE Vs. STATE OF KERALA DEPARTMENT OF HEALTH AND FAMILY WELFARE
August 7, 2012
JOSCO GOLD CORPORATION PVT LTD Vs. COMMERCIAL TAX OFFICER
February 4, 2012
JOSE Vs. MAGY JOHN ALIAS MARY D/O LATE CHACKO CHANAYIL NETTOOR
April 12, 2012
JOSE Vs. JOY K.J.
January 17, 2012
JOSE Vs. GEETHA VASUDEVAN
September 10, 2012
JOSE ALEXANDER Vs. RAJESH.E.M.
December 5, 2012
JOSE ANTONY THOTTASSERY Vs. ANIL KURUVILLA
January 11, 2012
JOSE FRANCIS Vs. AUTHORIZED OFFICER UNION BANK OF INDIA
August 6, 2012
JOSE G. UKKEN Vs. BABY MANJOORAN
November 19, 2012
JOSE JACOB Vs. AUTHORISED OFFICER CUM CHIEF MANAGER
May 2, 2012
JOSE JACOB Vs. SECRETARY THALAYOLAPARAMBU GRAMA PANCHAYATH THALAYOLAPARAMBU P O KOTTAYAM DIST
May 21, 2012
JOSE JOSEPH Vs. OMANAKUTTY AMMA
January 25, 2012
JOSE JOSEPH Vs. ELDHO MATHEW
July 31, 2012
JOSE K V Vs. MANAGING DIRECTOR
July 3, 2012
JOSE LINAKER CELHO Vs. STATE OF KERALA
June 6, 2012
JOSE MATHEW Vs. STATE OF KERALA
September 25, 2012
JOSE P THOMAS Vs. MATHEW ABRAHAM
September 4, 2012
JOSE THANKACHAN Vs. P.G. GEORGE
November 2, 2012
JOSE THOMAS Vs. STATE OF KERALA
October 1, 2012
JOSE THOMAS Vs. LAND REVENUE COMMISSIONER
October 5, 2012
JOSE V T Vs. AUTHORISED OFFICER AND CHIEF MANAGER
August 1, 2012
JOSE VILAYAVEEDAN Vs. GIRI K GEORGE
March 2, 2012
JOSEKUTTY Vs. STATE OF KERALA
August 21, 2012
JOSEPH Vs. STATE OF KERALA
April 3, 2012
JOSEPH Vs. NEELAKANTAN
January 11, 2012
JOSEPH Vs. KERALA STATE ELECTRICITY BOARD
September 18, 2012
JOSEPH Vs. SAJU
October 8, 2012
JOSEPH Vs. GOVERNMENT OF KERALA
September 5, 2012
JOSEPH D'CRUZ Vs. STATE OF KERALA
September 6, 2012
JOSEPH HUBE Vs. SANKARAN CHETTIYAR
July 23, 2012
JOSEPH HUBE Vs. K M SIVAN CHETTIYAR AND ORS
October 17, 2012
JOSEPH JOE ISSAC Vs. SHANKAR MENON
July 23, 2012
JOSEPH JOFRY AND ORS Vs. STATE OF KERALA AND ORS
December 1, 2012
JOSEPH JOSE KANDATHIL PRAM VILLA Vs. T V RAJU
August 14, 2012
JOSEPH JOSEPH ALIAS REJI Vs. STATE OF KERALA
November 5, 2012
JOSEPH JULIAN OLIVERO @ JUDSON Vs. CARLTON ANTONY OLIVERO @ DERRY
October 15, 2012
JOSEPH K R Vs. ARCHDIOCESE OF VERAPOLY
March 12, 2012
JOSEPH K S Vs. PRASANNA
August 14, 2012
JOSEPH S/O ANDRAYOSE Vs. JOHN S/O ANDRAYOSE
June 15, 2012
JOSEPH S/O CHACKO Vs. ABDUL GAFOOR
August 16, 2012
JOSEPH S/O EESSUKUTTY Vs. STATE OF KERALA
July 4, 2012
JOSEPH S/O MATTAMANA POULOSE Vs. K J ABDULKHADER S/O KANDAYAN KAREEM
July 16, 2012
JOSEPH THOMAS Vs. CANARA BANK BRANCH MANAGER
July 9, 2012
JOSEPH THOMAS Vs. AXIS BANK
September 25, 2012
JOSEPH VARGHESE Vs. STATE OF KERALA
January 31, 2012
JOSEPH VARGHESE Vs. PRINCE
March 21, 2012
JOSEPH VILANGADAN, COCHIN Vs. AASMA TECHNO PRODUCTSPRIVATE LIMITED, COCHIN, REP. BY ITS MANAGING DIRECTOR
January 13, 2012
JOSEPH VINCENT Vs. ASSISTANT EXCISE COMMISSIONER
July 24, 2012
JOSEPH, S/O. JOSEPH Vs. K.C. MATHEW @ MATHAI
September 24, 2012
JOSEPH, S/O.ULAHANNAN Vs. KALLIANI, W/O.AMBADY
November 14, 2012
JOSEPHINA DAVIAS Vs. THRISSUR EXPRESSWAY LIMITED
August 13, 2012
JOSHI Vs. STATE OF KERALA
February 29, 2012
JOSHI DOMINI Vs. STATE OF KERALA
February 23, 2012
JOSHI P.MATHEW Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 5, 2012
JOSHI THOMAS Vs. UNION OF INDIA
March 5, 2012
JOSHY JOSEPH Vs. AUTHORISED OFFICER VIJAYA BANK
September 3, 2012
JOSHY K N Vs. K M ABDUL SHAEBI
January 18, 2012
JOSHY K.V. Vs. STATE OF KERALA
December 20, 2012
JOSHY VARGHESE Vs. STATE OF KERALA
December 12, 2012
JOSHY.C. GEORGE Vs. STATE OF KERALA
October 12, 2012
JOVIL KURIES & LOANS (P) LTD Vs. JOSE S/O KOLLANGARA KOCHUVAREED
November 20, 2012
JOY Vs. THE ASST. EXECUTIVE ENGINEER, I.I.P (IDAMALAYAR IRRIGATION PROJECT)
June 6, 2012
JOY Vs. STATE OF KERALA
January 18, 2012
JOY FRANCIS Vs. JOSEPH NETTO
March 12, 2012
JOY JOSEPH Vs. REVENUE DIVISIONAL OFFICER
October 1, 2012
JOY MATHEW Vs. K A THANKAPPAN
August 10, 2012
JOY MATHEW Vs. STATE OF KERALA
July 2, 2012
JOY PETER MANAGING PARTNER PETERS TYRE RE CYCLING THETTAYIL HOUSE ANGADIKADAVU ROAD ANGAMALI P O ERNAKULAM Vs. PUTHENCHIRA GRAMA PANCHAYATH MANIYAMKAVU PUTHENCHIRA SOUTH P O THRISSUR DISTRICT REPRESENTED BY ITS SECRETARY
April 13, 2012
JOY THOMAS Vs. KERALA STATE ELECTRICITY BOARD REPRESENTED BY ITS SECRETARY VUDHYUTHI BHAVAN PATTOM P.O., THIRUVANANTHAPURAM
June 1, 2012
JOY THOMAS Vs. DISTRICT LABOUR OFFICER
September 3, 2012
JOY, S/O. SELVAN, PUTHUVAL PUTHENVEEDU, VIKALANGA COLONY, VALLAKKADAVU WARD MUTTATHARA VILLAGE, THIRUVANANTHAPURAM, Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
November 20, 2012
JTL PROJECTS PRIVATE LIMITED Vs. OMPRAKASH RAMCHANDANI,S/O.CHIMANDAS
December 1, 2012
JUDE ANGLE SUDHIR Vs. EXPLORER TOURS AND TRAVELS PVT LTD
June 27, 2012
JUDISH Vs. ST JUDES SHRINE
November 29, 2012
JUDITH JOHN Vs. STATE OF KERALA
November 19, 2012
JUMAILA Vs. ABDUL GAFOOR
April 13, 2012
JUNEESH S/O YOONUS Vs. K SWAMINATHAN S/O KUNHIPACHAN AND ORS
March 26, 2012
JUNHILLATH DEVADASAM Vs. K.PADMAHABHAN
December 6, 2012
JUSTIN JOSEPH Vs. ADDL REGISTERING AUTHORITY
August 14, 2012
JUSTUS GOMEZ, AGED 68 YEARS S/O. ELIAS GOME, BEENA BHAVAN, 32/30 MADHAVAPURAM KADAKAMPALLY VILLAGE THIRUVANANTHAPURAM Vs. MANUEL GOMEZ S/O. ELIAS GOMEZ, TC 1/2, NEAR NORTH GATE OF VSSC (ISRO), PALLITHURA P.O. THIRUVANANTHAPURAM-695 001,
July 31, 2012
JUSTUS S/O YOHANNAN Vs. PRASANNA KUMARAN NAIR
July 16, 2012
JYOTHI FIRE WORKS Vs. INTELLIGENCE INSPECTOR, SQUAD NO V, COMMERCIAL TAXES
August 22, 2012
JYOTHI LAKSHMI T D Vs. MAHATMA GANDHI UNIVERSITY REPRESENTED BY ITS REGISTRAR PRIYADARSHINI HILLS ATHIRAMPUZHA P O KOTTAYAM
May 11, 2012
JYOTHI MARIAM JOHN Vs. UNION CHRISTIAN COLLEGE
June 20, 2012
JYOTHIKUMAR NAIR Vs. SASIKUMAR
June 13, 2012
K A ABDUL SALAM Vs. DISTRICT COLLECTOR ERNAKULAM
May 23, 2012
K A CHANDRAN Vs. STATE OF KERALA
August 2, 2012
K A HAMEED PROPRIETOR Vs. FAST TRACK TEAM
July 20, 2012
K A JAMES S/O AVIRAH Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
March 13, 2012
K A JITHIN Vs. MAHATMA GANDHI UNIVERSITY
July 26, 2012
K A MOHAMMED FEROSH Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
June 4, 2012
K A ROBERT Vs. LEELA KURIAN
June 14, 2012
K A TRADERS Vs. COMMERCIAL TAX OFFICER
July 24, 2012
K AALIKUTTY Vs. MANANTHAWADY BLOCK PANCHAYATH
August 22, 2012
K ABDUL RAHMAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVT
July 25, 2012
K ABDULLA Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
July 30, 2012
K ANIL KUMAR Vs. KERALA STATE ELECTRICITY BOARD
August 3, 2012
K B NOUSHAD Vs. SECRETARY KANNUR DISTRICT SHOPS AND ESTABLISHMENTS
July 20, 2012
K B SAGUNA FULL TIME URDU TEACHER Vs. STATE OF KERALA
July 25, 2012
K B SURESHKUMAR Vs. REGIONAL TRSNSPORT AUTHORITY THRISSUR REPRESENTED BY ITS SECRETARY
April 27, 2012
K BALAKRISHNAN Vs. M RAJAN S/O GOPALAN MATHODAM VARAMKADAVU
July 23, 2012
K BHARATHAN Vs. DISTRICT POLICE CHIEF KOTTAYAM DISTRICT
August 9, 2012
K BHASKARAN, SNEHALAYAM AND ORS Vs. STATE OF KERALA AND ORS
September 7, 2012
K C AZEEZ Vs. E A MUHAMMED KABEER
June 5, 2012
K C BALAGOPAL S/O CHANDRASEKHARA MENON Vs. ASSISTANT EXCISE COMMISSIONER
July 2, 2012
K C CHACKO Vs. CUSTODIAN OF ECOLOGICALLY FRAGILE LANDS AND CHIEF CONSERVATOR OF FOREST THIRUVANANTHAPURAM
May 23, 2012
K C CHANDUKUTTY S/O IMBICHAKKU Vs. STATE OF KERALA
July 3, 2012
K C JOHN Vs. K C SEBASTIAN
August 21, 2012
K C PADMAKSHY Vs. STATE OF KERALA
June 22, 2012
K C VALSAMMA Vs. SECRETARY TO GOVERNMENT GENERAL EDUCATION DEPARTMENT GOVERNMENT OF KERALA
August 1, 2012
K C VELAYUDHAN NAIR Vs. STATE OF KERALA REPRESENTED BY THE ADDITIONAL SECRETARY REVENUE (DEVASWOMS) DEPARTMENT SECRETARIAT THIRUVANANTHAPURAM
May 22, 2012
K CHANDRAN Vs. PONNAPPA MOOTHAN
September 28, 2012
K CHANDRIKA AND ORS Vs. STATE OF KERALA AND ORS
March 14, 2012
K D RAJENDRA BABU Vs. PERUMPALAM GRAMA PANCHAYATH
July 2, 2012
K G KAILASANATHAN Vs. SAJISH BABU
March 30, 2012
K G NISHA Vs. PARAKODE SERVICE CO-OPERATIVE BANK LTD
July 25, 2012
K G RAMAKRISHNAN Vs. EXCISE COMMISSIONER
June 26, 2012
K G RAVEENDRAN Vs. STATE OF KERALA
July 9, 2012
K G SUMANGALA DEVI Vs. TAHSILDAR
September 4, 2012
K G THOMAS Vs. CORPORATION OF KOCHI
July 2, 2012
K GOVINDA PILLAI Vs. CORPORATION OF COCHIN
June 6, 2012
K GURUSWAMY Vs. LILLY JOHN
March 13, 2012
K H FLOOR GALLERY (P) LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 9, 2012
K HANEEFA S/O UBAIDULLA Vs. UNITED INDIA INSURANCE COMPANY LTD
March 9, 2012
K I ISSAC Vs. DEVADASAN
August 10, 2012
K I PAULOSE Vs. S MURALIDHARAN
July 24, 2012
K I RAJAPPAN Vs. REVENUE DIVISIONAL OFFICER
August 1, 2012
K J CELIN Vs. ASSISTANT COMMISSIONER OF POLICE KOZHIKODE
June 1, 2012
K J JACOB Vs. STATE OF KERALA
May 2, 2012
K JAYAKRISHNA Vs. KERALA PUBLIC SERVICE COMMISSION REP BY ITS SECRETARY TRIVANDRUM
January 3, 2012
K JAYAN Vs. STATE OF KERALA REP BY SECRETARY TO GOVERNMENT OF KERALA THIRUVANANTHAPURAM
February 10, 2012
K JYOTHINDRA KUMAR Vs. STATE OF KERALA
March 6, 2012
K K ALI Vs. JOSE KURIAN SONS HOTELS PVT LTD
June 8, 2012
K K BUILDERS A REGISTERED PARTNERSHIP FIRM REPRESENTED BY ITS MANAGING PARTNER K K MOHANDAS S/O K K KUNHIRAMANAGED Vs. STATE OF KERALA
May 2, 2012
K K DILEEPKUMAR Vs. STATE BANK OF INDIA
June 26, 2012
K K HARIDAS Vs. P S ANIRUDHAN
April 27, 2012
K K KRISHNAN Vs. GENERAL MANAGER
July 19, 2012
K K KUTTIALI Vs. DISTRICT COLLECTOR
August 1, 2012
K K LALITHA W/O M M HARI Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT GENERAL EDUCATION DEPARTMENT
April 11, 2012
K K MANOJ KUMAR Vs. DISTRICT COLLECTOR
March 7, 2012
K K PRAVEEN Vs. AXIS BANK LTD
April 9, 2012
K K RATNAKARAN SON OF KUTTAPPAN Vs. GEORGE THOMAS
July 16, 2012
K K RESIDENCY Vs. STATE OF KERALA
August 21, 2012
K K SAIDU MOHAMED Vs. CIRCLE INSPECTOR OF POLICE
June 29, 2012
K K SHEENA Vs. DISTRICT SUPPLY OFFICER
August 1, 2012
K K SIVADASAN PILLAI S/O KRISHNA PILLAI Vs. ADOOR MUNICIPALITY
July 13, 2012
K K THOMAS S/O KURIKOSE Vs. BENOJ JOSEPH S/O MICHEAL
July 20, 2012
K KAMALAKSHI Vs. PALAKKAD MUNICIPALITY
August 14, 2012
K KOCHUKUNJU Vs. T K SUMATHYKUTTY W/O KRISHNA SASTHRI
June 21, 2012
K KRISHNA KUMAR S/O LATE MANIKKATH SIVARAM MENON Vs. UNION OF INDIA REPRESENTED BY SECRETARY
July 13, 2012
K M ABDU Vs. HAMZA AMBALI
May 22, 2012
K M KURUVILLA Vs. STATE OF KERALA REP.BY THE DISTRICT COLLECTOR COLLECTORATE KAKKANAD
March 6, 2012
K M KUTTAPPAN S/O MATHAI Vs. KERALA STATE FINANCIAL ENTERPRISES LTD
March 16, 2012
K M MEHABOOB Vs. CHIEF COMMISSIONER OF INCOME TAX
June 21, 2012
K M MOHANAN Vs. N SAJEEVAN S/O RAMUNNI
July 20, 2012
K M PREMAKUMARI Vs. MANAGER PARLI HIGH SCHOOL
July 3, 2012
K M SANTHAKUMARI Vs. STATE OF KERALA
June 18, 2012
K M SATHYAN Vs. REGIONAL TRANSPORT OFFICER CUM MOTOR VEHICLES TAXATION OFFICER
July 24, 2012
K M SEBASTIAN Vs. AKKAMMA IPE
July 10, 2012
K MANOHARAN Vs. K KANNAN
September 3, 2012
K MAYIN Vs. CHELEMBRA GRAMA PANCHAYATH
July 6, 2012
K MOHAMMED FAROOK Vs. S ABDUL GANI RAJA
June 27, 2012
K MONOJAN Vs. UNITED INDIA INSURANCE COMPANY LIMITED REP BY ITS BRANCH MANAGER BRANCH OFFICE
March 2, 2012
K N ANOOP Vs. SUBRAMANIAN
July 2, 2012
K N AYYAPPAN KUTTY Vs. STATE OF KERALA
September 3, 2012
K N KRISHNANKUTTY Vs. CHOTTANIKKARA GRAMA PANCHAYAT CHOTTANIKKARA REPRESENTED BY ITS SECRETARY
May 23, 2012
K N RAJAN Vs. DISTRICT COLLECTOR ALAPPUZHA CIVIL STATION ALAPPUZHA
May 22, 2012
K N SUGUNAN Vs. MRITHA BUILDERS AMRITA BUILDINGS S N PURAM P O KOTTUVELI CHERTHALA
May 31, 2012
K NOUSHAD S/O IBRAHIM Vs. STATE OF KERALA
July 19, 2012
K OMANA AMMA Vs. SARASAMMA
July 6, 2012
K P ABOOBACKER S/O SOOPPY Vs. P K RADHAKRISHNAN
June 15, 2012
K P ALEXANDER Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY, REVENUE DEPARTMENT
March 13, 2012
K P ALI Vs. KERALA STATE ELECTION COMMISSION
June 21, 2012
K P MANI Vs. MALU AMMA
April 10, 2012
K P NARAYANAN KUTTY Vs. T MUHAMMED S/O HASSANKUTTY HAJI
March 14, 2012
K P PRABHAKARAN Vs. BHASURANGAN
August 13, 2012
K P SAXON Vs. COMMISSIONER OF EXCISE
August 16, 2012
K P SHYNOJ Vs. VILLAGE OFFICER KOOTHUPARAMBU VILLAGE KANNUR DISTRICT
March 8, 2012
K P UMMER Vs. K CHANDRAN
June 28, 2012
K PABOOTTY HAJEE Vs. DISTRICT COLLECTOR
August 6, 2012
K PGOPINATHAN PILLAI KALPAKAM Vs. B USHA W/O ANIL.V
August 7, 2012
K R PRAKASH Vs. K P WLSON
April 27, 2012
K R RAIZA Vs. ASSISTANT COMMISSIONER
June 7, 2012
K R RAJARAM Vs. C S SHIBU
February 13, 2012
K R RAVEENDRA NATH Vs. DIRECTOR GENERAL OF POLICE
July 19, 2012
K R SOBHANA Vs. INTELLIGENCE OFFICER
July 23, 2012
K R SOMAN Vs. DISTRICT COLLECTOR
September 6, 2012
K R UDAYADAS S/O KRISHAN NAIR Vs. COMMISSIONER OF POLICE THIRUVANANTHAPURAM
June 1, 2012
K R VINOD Vs. STATE OF KERALA
June 28, 2012
K RAJAN ALIAS PUSHPARAJAN Vs. CANARA BANK REPRESENTED BY BRANCH MANAGER TANUR BRANCH TANUR P O MALAPPURAM
June 1, 2012
K RAJESH S/O HARIDASAN Vs. K M VASUDEVAN NAMBOODIRI S/O SANKARAN NAMBOODIRI
June 5, 2012
K RAMACHANDRAN S/O KRISHNAN Vs. STATE OF KERALA
June 20, 2012
K RAVEENDRAN Vs. KERALA KHADI & VILLAGE INDUSTRIES BOARD
September 3, 2012
K S JAYASIMHAN Vs. COMMERCIAL TAX OFFICER
July 27, 2012
K S JOSEPH S/O K J STEPHEN Vs. SAKTHI FINANCE LIMITED
July 13, 2012
K S KADAR PILLAI Vs. ROSEBUD PROJECTS PRIVATE LTD
March 30, 2012
K S KADAR PILLAI Vs. STATE OF KERALA
June 8, 2012
K S NAVAS S/O K K SHAMSUDDIN Vs. V A ABDUL KAREEM
July 13, 2012
K S NISHA Vs. ASSISTANT COMMISSIONER
March 5, 2012
K S PRAVEEN Vs. N L MERCY
July 5, 2012
K S RADHU Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 5, 2012
K S RAVINDRAN Vs. UNION OF INDIA
June 22, 2012
K S SANTHOSHKUMAR Vs. STATE OF KERALA
July 4, 2012
K S SURESH PROPRIETOR SRUTHY INDUSTRIES Vs. SREE MEENAKSHI PAPER AND BOARDS
March 8, 2012
K SADASIVAN Vs. CIRCLE INSPECTOR OF POLICE
October 3, 2012
K SAMBASIVAN Vs. COCHIN UNIVERSITY OF SCIENCE
August 14, 2012
K SASIDHARAN Vs. STATE BANK OF TRAVANCORE
May 24, 2012
K SAVITHA Vs. VISWAMBHARAN
January 30, 2012
K SELVAM Vs. COMMERCIAL TAX INSPECTOR
July 25, 2012
K SHAMBHU EMBRANTHIRI Vs. KODUMADU K GOPALAKRISHNAN EMBRANTHIRI
May 31, 2012
K SIVANANDAN Vs. CENTRE FOR MATERIALS FOR ELECRONICS TECHNOLOGY
June 22, 2012
K SREEDEVI AMMA Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT REVENUE DEPARTMENT GOVERNMENT OF KERALA
March 8, 2012
K SUBAIR Vs. ASMA
June 27, 2012
K SUBRAMONIAN S/O KOZHINJIPOKKAL RAMUNNI Vs. STATE OF KERALA
July 9, 2012
K SUDHEENDRAN Vs. STATE OF KERALA
June 8, 2012
K SURESH Vs. STATE OF KERALA,REPRESENTED BY SECRETARY
August 17, 2012
K T MOHAMMED Vs. CHIEF CONSERVATOR OF FORESTS SPECIAL AFFORESTATION AND NODAL OFFICER CONVENER
April 9, 2012
K T RAJU Vs. BABY JOSEPH AND ORS
March 30, 2012
K T VARKEY Vs. V K SEBASTIAN
June 27, 2012
K T VEERANKUTTY HAJI S/O KUNHALI HAJI Vs. STATE OF KERALA
March 21, 2012
K THANKAPPAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT FINANCE DEPARTMENT
August 2, 2012
K U SIVAN Vs. STATE OF KERALA
June 27, 2012
K V BABY Vs. M P JOHNSON
May 22, 2012
K V C NAIR Vs. STATE OF KERALA
July 3, 2012
K V DANNY S/O K P VARGHESE Vs. SIBI JOSEPH ALIAS CELINA SIBI
July 20, 2012
K V DEEPA Vs. DISTRICT COLLECTOR
June 21, 2012
K V JAYANTH S/O K V SREEDHARAN Vs. STATE OF KERALA
February 29, 2012
K V JOHNY Vs. COMMERCIAL TAX OFFICER COMMERCIAL TAXES THRISSUR
May 25, 2012
K V JOHNY PROPRIETOR M/S JWALA DIAMONDS Vs. COMMERCIAL TAX OFFICER, COMMERCIAL TAXES
April 13, 2012
K V M TRUST Vs. GUIDELINE INNOVATIVE SOLUTIONS PVT LTD
July 23, 2012
K V SALEEM S/O NOORUMUHAMMED Vs. STATE OF KERALA
July 16, 2012
K V SIVARAMAN S/O VELU Vs. AUTHORISED OFFICER DT (RR) THALAPPILLY TALUK THRISSUR DISTRICT
June 4, 2012
K V SKARIA Vs. STATE OF KERALA REPRESENTED
July 20, 2012
K V VARGHESE Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF KERALA
May 28, 2012
K VIDHYADHARAN S/O KUTTY Vs. HINDUSTAN PETROLEUM CORPN LTD
March 29, 2012
K VIJAYACHANDRAN NAIR Vs. KERALA STATE TEXTILE CORPORATION LTD
September 5, 2012
K VISWANATHAN S/O NELLAI T V KRISHNAMURTHY Vs. L SARASWATHY D/O LAKSHMI
July 5, 2012
K VJANAKI AMMA Vs. SPECIAL TAHSILDAR
June 21, 2012
K X JOSEPH Vs. CHIEF MANAGER
July 19, 2012
K Y THOMAS Vs. CHIEF MANAGER, STATE BANK OF TRAVANCORE
August 1, 2012
K. ANANDAVALLY, U.P.S.A. (RETD.), R.K.U.P.S., ANAYADI. P.O., KOLLAM Vs. STATE OF KERALA, REP. BY ITS SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT GOVT. SECRETARIAT, TRIVANDRUM AND ORS.
March 19, 2012
K. ASSAIN, JUNIOR SUPERINTENDENT Vs. STATE OF KERALA
October 10, 2012
K. BABU Vs. THE DISTRICT POLICE, CHIEF OFFICE OF THE DISTRICT SUPERINTENDENT OF POLICE ALAPPUZHA
March 2, 2012
K. CHINNAVAR, S/O. KARUPPANNAN, AGED 65 YEARS, WARD 5/DOOR NO. 67, C.S.I. CHURCH STREET, GUDALUR, UTHMAPALAYAM (T.K), THENI DIST. AND ORS. Vs. RAJU, S/O. KURIAN, PUTHENPURACKAL HOUSE, KUMALY VILLAGE,
March 9, 2012
K. GANGADHARAN @ GANGAN, S/O. SANKARAN NAIR, @ RAYARAPPAN, LIJI NILAYAM, P.O. PUTHUR, VADAKARA Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
November 29, 2012
K. GOVINDANKUTTY Vs. MAJEED S/O. LATE SYED MOHAMMED
December 12, 2012
K. JAYACHANDRAN Vs. REGIONAL TRANSPORT OFFICER, REGISTERING AUTHORITY TRICHUR
November 19, 2012
K. JOSEPH AUGUSTINE Vs. STATE OF KERALA
October 4, 2012
K. JOSEPH KADAKKATHAYATHU VEEDU Vs. THE AUTHORISED OFFICER CHIEF MANAGER, THE STATE BANK OF TRAVANCORE
February 29, 2012
K. KAMALASANAN Vs. COMMERCIAL TAX OFFICER (WORKS CONTRACT), CIVIL STATION, KOLLAM
November 5, 2012
K. KAMMOO Vs. SECRETARY TO GOVERNMENT GENERAL EDUCATION DEPARTMENT
November 6, 2012
K. KRISHNAN, S/O. KORAGA VELICHAPPADU, KUNDALA, ADHUR VILLAGE Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM (THROUGH SHO, ADHUR POLICE STATION)
January 18, 2012
K. KUTTAPPAN, UTHRADAM HOUSE, VATTTAYUZHATHIL, ANGADICKAL MURI, CHENGANNUR VILLAGE, CHENGANNUR TALUK Vs. M.N. DAMODARAN, MODIYIL VEEDU, PERISSERY MURI, PULIYUR VILLAGE, CHENGANNUR TALUK AND ORS.
November 2, 2012
K. MANOHARAN Vs. STATE OF KERALA
August 22, 2012
K. MOHAMED FAISAL Vs. STATE OF KERALA REP. BY THE SECRETARY TO GOVERNMENT
September 6, 2012
K. MURALEEDHARAN NAIR Vs. THE AUTHORIZED OFFICER AND THE BRANCH MANAGER, STATE BANK OF INDIA
November 5, 2012
K. NAZARUDEEN Vs. STATE OF KERALA
August 21, 2012
K. RAJALAKSHMI Vs. JAYARAJ
November 1, 2012
K. RAJAMOHANAN, S/O.RAMAN NAIR Vs. NEW INDIA ASSURANCE CO.LTD
November 1, 2012
K. SAHADEVAN, S/O. CHATHU, VADASSARI, KANKOL AMSOM, VADASSARI DESOM, KANNUR DISTRICT Vs. ABDUL RASHEED M., S/O. M. HASSAN, MUKRI HOUSE, THAYINERI, PAYYANNUR P.O., PAYYANNUR, KANNUR DISTRICT,
March 9, 2012
K. SANKARAN NAIR Vs. STATE OF KERALA
November 5, 2012
K. SAVITHA Vs. VISWAMBHARAN
January 30, 2012
K. SOMANATHAN Vs. C.K. MANOJ KUMAR
January 20, 2012
K. THANKACHAN, ROYAL VILLA, KANDIYOOR SOUTH, MAVELIKKARA Vs. THE REGIONAL TRANSPORT AUTHORITY, ALAPPUZHA-688001 REPRESENTED BY ITS SECRETARY,
June 19, 2012
K. UNNIKRISHNAN, S/O. NARAYANAN, MANGALAM AMSOM AND DESOM, TIRURANGADI TALUK, MALAPPURAM DISTRICT Vs. STATE OF KERALA REPRESENTED BY THE SUB INSPECTOR OF POLICE THENHIPALAM, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
August 3, 2012
K. VISWAMBHARAN Vs. DISTRICT SUPERINTENDENT OF POLICE
November 8, 2012
K.A. HASSANKUTTY Vs. V.J. JOSEPH
July 16, 2012
K.A.BALAKRISHNAN Vs. BRANCH MANAGER, CANARA BANK
November 7, 2012
K.A.HABSA Vs. STATE OF KERALA
October 31, 2012
K.A.JOY Vs. N.C.SURESH, NOOTTUPADATH HOUSE
November 19, 2012
K.A.MAJEED Vs. P.M.JAFFER
September 28, 2012
K.A.VARGHESE Vs. SUB INSPECTOR OF POLICE
October 4, 2012
K.B. SUDHEER BABU (FORMER MANAGING DIRECTOR, KSFE LTD.), KUNNEL HOUSE, KUMBALANGI SOUTH P.O., COCHIN Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO TAXES (H), DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM
June 20, 2012
K.C. JOSEPH Vs. THE STATE CO-OPERATIVE ELECTION COMMISSION, THIRUVANANTHAPURAM
November 2, 2012
K.C. LONAPPAN Vs. ST. RAPHAELS CHURCH
November 19, 2012
K.C. PRAVEEN KUMAR Vs. V. MOHAMMED
March 27, 2012
K.C.CHANDRA MOHAN Vs. GOWRI.P., W/O.RATNAKARAN
November 15, 2012
K.C.FRANCIS Vs. KADUKUTTY GRAMA PANCHAYAT
October 4, 2012
K.C.JACOB Vs. C.JOSE
November 5, 2012
K.CHANDRASEKHARAN Vs. V.K.SAIGALCHAIRMAN
December 3, 2012
K.D. DEEPAK, S/O. THE LATE K.K. DIVAKARAN, KANDAMKULATHIL HOUSE POOTHOLE DESOM, SANKARA IYER ROAD, THRISSUR Vs. A. JITHENDRAN, S/O. CHANDRAN, APANATH HOUSE THRIKKUMARAKUDAM COLONY P.O., AYYANTHOLE, THRISSUR,
October 30, 2012
K.DAMODARAN Vs. DISTRICT COLLECTOR
November 20, 2012
K.E.HASSAN Vs. KERALA STATE ELECTRICITY BOARD VYDHUTHI BHAVAN
November 14, 2012
K.FAISAL BABU Vs. SALES TAX OFFICER
October 15, 2012
K.FAIZEL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 7, 2012
K.G. JOY, S/O.GEORGE, AGED 26 YEARS, BUSINESS, KOIKKARA HOUSE, ERUMATHALA P.O., KEEZHMAD, CHOONDU EAST VILLAGE, ALUVA TALUK, ERNAKULAM DISTRICT Vs. THE JOINT REGIONAL TRANSPORT OFFICER, ALUVA, ERNAKULAM-683101,
March 23, 2012
K.G. MOHANAN, S/O. THEVAN, MEGHA BHAVANAM, VENMONEY, CHENGANNUR Vs. SUB INSPECTOR OF POLICE, VENMONEY -PIN-691001,
June 22, 2012
K.G. PURUSHOTHAMAN Vs. DISTRICT COLLECTOR
September 25, 2012
K.G. RATHISH KUMAR Vs. NPR FINANCE LTD.
December 7, 2012
K.G. SKARIA Vs. SHAJUDEEN A.
September 5, 2012
K.G.GEETHA BAI Vs. SECRETARY
October 17, 2012
K.G.GOPI Vs. SIVANANDAN, THANDASSERIL SIVA BHAVANAM
November 28, 2012
K.G.KRISHNAN Vs. AJAYAKUMAR, S/O.MANI
November 6, 2012
K.G.SOMARAJAN PILLAI Vs. KERALA STATE ROAD TRANSPORT CORPORATION
October 3, 2012
K.J. BABY Vs. THE KERALA STATE ELECTRICITY BOARD
November 6, 2012
K.J. DENNIS Vs. STATE OF KERALA
December 5, 2012
K.J. SANTHOSHJI Vs. G. NALINAKSHAN
August 7, 2012
K.J.ANTONY Vs. KERALA STATE ELECTRICITY BOARD
November 16, 2012
K.J.XAVIER Vs. STATE OF KERALA
November 12, 2012
K.JAJU BABU Vs. UNION OF INDIA
September 20, 2012
K.K. ABRAHAM & COMPANY Vs. SALES TAX OFFICER
March 29, 2012
K.K. DILEEPKUMAR Vs. STATE BANK OF INDIA
November 26, 2012
K.K. KUNHIKANNAN Vs. THE CONTROLLING AUTHORITY
November 5, 2012
K.K. MOIDEENKUTTY Vs. THE STATE OF KERALA
November 21, 2012
K.K. SANTHA Vs. THE DISTRICT MAGISTRATE, WAYANAD
September 12, 2012
K.K. SUDHAKARAN Vs. THE COMMERCIAL TAX OFFICER-II, 1ST CIRCLE, PERUMBAVOOR
November 1, 2012
K.K. THOMAS Vs. DISTRICT POLICE CHIEF
September 25, 2012
K.K. YUSUFF Vs. UNION BANK OF INDIA, ERNAKULAM
July 13, 2012
K.K.ANANDAN Vs. KHADI AND VILLAGE INDUSTRIES COMMISSION
October 18, 2012
K.K.DASAN Vs. STATE OF KERALA
October 8, 2012
K.K.JAYAN Vs. NISHAMOL.N
November 19, 2012
K.K.MUSTAFA Vs. SECRETARY
November 28, 2012
K.K.SATHYAN Vs. DISTRICT COLLECTOR
October 4, 2012
K.K.SEBASTIAN ANATHANAM Vs. STATE OF KERALA
December 1, 2012
K.K.V.JANAKI AMMA Vs. SPECIAL TAHSILDAR
December 10, 2012
K.KRISHNADAS,S/O.PARACHUTTY,PUTHUKODI Vs. STATE OF KERALA,REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT
December 3, 2012
K.KUTTAPPAN NAIR Vs. STATE BANK OF INDIA
November 15, 2012
K.L. JOSEPH Vs. SAJEN PETER
November 1, 2012
K.L. RAJENDRAN Vs. STATE OF KERALA
November 29, 2012
K.M. ABDU RAHIMAN Vs. C.K. ABOOBACKER
October 9, 2012
K.M. ALIAR Vs. STATE OF KERALA
October 11, 2012
K.M. BASHEER Vs. K.K. BABU
August 7, 2012
K.M. BHUVANESWARI Vs. ORIENTAL INSURANCE CO. LTD.
April 10, 2012
K.M. BUILDING TENANTS ASSOCIATION Vs. KUTHUPARAMBA MUNICIPALITY
February 24, 2012
K.M. MEHABOOB Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 13, 2012
K.M. MEHABOOB Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 30, 2012
K.M. RETNAMMA Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE (MEDICAL), COMPOSITE HOSPITAL
November 6, 2012
K.M. SEBASTINE Vs. C.N. CHANDRIKA
November 16, 2012
K.M. VARGHESE Vs. EAPEN K. VARGHESE
June 15, 2012
K.M.BABURAJAN Vs. SECRETARY TO GOVERNMENT
September 19, 2012
K.M.CHERIAN Vs. SARAMMA PHILIPPOSE
October 10, 2012
K.M.NAZAR Vs. AUTHORISED OFFICER
September 12, 2012
K.MAHALINGESWARA BHAT Vs. KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD
November 9, 2012
K.MANOHARAN Vs. STATE OF KERALA
September 13, 2012
K.MOHAMMED KUTTY Vs. BLOCK DEVELOPMENT OFFICER
June 18, 2012
K.MOHAN DAS Vs. KABEER.A.
June 15, 2012
K.MOHANA KUMAR Vs. SUPERINTENDENT OF POLICE
November 8, 2012
K.MOHANAN Vs. KERALA KHADI AND VILLAGE INDUSTRIES BOARD
October 29, 2012
K.MOOSA Vs. STATE OF KERALA
September 20, 2012
K.N. ABDUL GAFOOR Vs. SENIOR SUPERINTENDENT
October 17, 2012
K.NARAYANANKUTTY Vs. SECRETARY
September 4, 2012
K.P. ABDUL MAJEED Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1 [1]
July 19, 2012
K.P. ANTONY Vs. ABU BAKER
November 6, 2012
K.P. GEORGE Vs. STATE OF KERALA
November 14, 2012
K.P. MOHAMMED KOYA Vs. THE SECRETARY TO THE GOVERNMENT OF INDIA, DEPARTMENT OF PERSONAL AND TRAINING
July 19, 2012
K.P. SANJEEV KUMAR Vs. MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD., CALICUT
November 5, 2012
K.P. SURENDERAN Vs. THE REGIONAL TRANSPORT OFFICER, PALAKKAD
June 11, 2012
K.P. VARGHESE Vs. STATE OF KERALA
October 19, 2012
K.P. ZEENATH Vs. THE ASSISTANT COMMISSIONER
February 23, 2012
K.P.ABDUL LATHEEF Vs. M.K.JANARDHANAN
September 24, 2012
K.P.BALAKRISHNA PILLAI Vs. KOLLAM CORPORATION REP. BY ITS SECRETARY
November 5, 2012
K.P.KRISHNA MENON Vs. PRADEEP, S/O. MANGALATH PURUSHOTHAMAN
November 2, 2012
K.P.MANOHANAN Vs. STATE OF KERALA
September 27, 2012
K.P.NOUSHAD Vs. STATE OF KERALA
November 8, 2012
K.P.PARAMESWARAN NAIR Vs. STATE OF KERALA
December 20, 2012
K.P.RAJAGOPALAN Vs. C.THAJU
November 14, 2012
K.P.SAJEED Vs. REGISTRAR, KANNUR UNIVERSITY
October 30, 2012
K.P.SAJU Vs. KERALA STATE ROAD TRANSPORT CORPORATION
November 22, 2012
K.P.SHELLY Vs. KERALA STATE FINANCIAL ENTERPRISES LIMITED
November 8, 2012
K.P.SREEDHARAN Vs. STATE
October 10, 2012
K.P.THOMAS Vs. KERALA FEDERATION OF THE BLIND
November 12, 2012
K.PREMA Vs. ARJUN
October 3, 2012
K.R. BALAKRISHNAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
August 21, 2012
K.R. JAYACHANDRAN Vs. KERALA STATE ELECTRICITY BOARD
September 7, 2012
K.R. JOSEPH Vs. ARCHDIOCESE OF VERAPOLY
May 17, 2012
K.R. SANTHOSH KUMAR Vs. THE KERALA WATER AUTHORITY
November 1, 2012
K.R.RAMESH Vs. BAR COUNCIL OF KERALA
September 26, 2012
K.RAJAN, MOUNDANAM CHALLA Vs. INTELLIGENCE OFFICER COMMERCIAL TAXES
October 1, 2012
K.RAVINDRAN Vs. AJI.S
October 16, 2012
K.S. SANTHOSH, PROP. QUALITY MACHINERY SUPPLIERS, ROOM NO. 9/1269 OLD), 10/569 (NEW), MOOTHARAYIL COMPLEX, KOOTTUPATHA, BPL JUNCTION, PALAKKAD Vs. THE COMMERCIAL TAX OFFICER, 2ND CIRCLE, PALAKKAD, PIN- 678 001,
July 10, 2012
K.S. VENUGOPALAN, SELECTION GRADE LECTURER IN COMMERCE, S.N.M. COLLEGE (SREE NARAYANA MANGALAM COLLEGE), MALIANKARA ERNAKULAM DISTRICT. Vs. THE DIRECTOR OF VOCATIONAL HIGHER SECONDARY EDUCATION, GOVERNMENT OF KERALA THIRUVANANTHAPURAM,
February 24, 2012
K.S.ANANTHARAMAN Vs. STATE OF KERALA
November 27, 2012
K.S.MANI Vs. COMMERCIAL TAX OFFICER
September 25, 2012
K.S.PREMACHANDRA KURUP Vs. STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
November 23, 2012
K.S.REGHUNATHAN NAIR, KOLATHUMALIYIL VEEDU Vs. VASUDEVAN, KEECHERIYIL VEEDU
November 15, 2012
K.SATHYADEVAN Vs. KERALA WATER AUTHORITY
November 7, 2012
K.SUKUMARAN Vs. FOOD CORPORATION OF INDIA
November 5, 2012
K.T. DEVI Vs. KERALA STATE HOUSING BOARD
November 23, 2012
K.T. JOSEPH Vs. REJI SEBASTIAN
September 13, 2012
K.T. SAJEEVAN Vs. SREE GOKULAM CHITS AND FINANCE COMPANY PRIVATE LTD.
January 19, 2012
K.T.BABY Vs. TAHASILDAR
November 12, 2012
K.U.RAMESAN, S/O.KUNHIRAMAN Vs. V.V.PADMANABHAN
November 17, 2012
K.V. GEORGE, S/O. VARGHESE, KALLARACKAL HOUSE, NELSON MANDELA ROAD MULANTHURUTHY Vs. STATE OF KERALA, REPRESENTED BY THE SPECIAL TAHSILDAR (LA), RAILWAYS, ERNAKULAM. DEPUTY CHIEF ENGINEER (CONSTRUCTIONS), SOUTHERN RAILWAYS, ERNAKULAM
March 8, 2012
K.V. THAMBAI Vs. SALE OFFICER, ASSISTANT REGISTRAR/SPECIAL SALE OFFICER, KASARAGOD
June 21, 2012
K.V. VELUKKUTTY Vs. UNION OF INDIA
July 27, 2012
K.V.(KUNHI VEETTIL) REMANI Vs. KOONAMKANDY ARJUNAN
September 20, 2012
K.V.ABRAHAM, S/O. VARKEY Vs. STATE OF KERALA
November 7, 2012
K.V.ALEX Vs. OTTAPALAM TALUK SHORNUR CSI TRUST ASSOCIATION LTD
September 25, 2012
K.V.AMBU Vs. DISTRICT COLLECTOR
December 4, 2012
K.V.HAMZA Vs. COMMISSIONER OF POLICE
October 4, 2012
K.V.PAVITHRAN Vs. SECRETARY TO GOVERNMENT, IRRIGATION (WSC) DEPARTMENT
September 20, 2012
K.VIKRAMAN NAIR Vs. UNION OF INDIA
October 16, 2012
KABEER MUHAMMED, KOCHUPARAMBIL HOUSE PATHANAMTHITTA Vs. HAKKIM, S/O KONTHALAM PERUNILATHIL HOUSE
March 22, 2012
KADAKKAL EDUCATIONAL TRUST Vs. COMMISSIONER OF INCOME TAX
December 5, 2012
KADANCHERI SIVASANKARAN NAIR Vs. T SOBHANA
July 31, 2012
KADEEJA UMMA Vs. STATE OF KERALA
February 28, 2012
KADEEJA W/O HAMSA Vs. VALANCHERY GRAMA PANCHAYAT P O VALANCHERY MALAPPURAM REPRESENTED BY ITS SECRETARY
June 15, 2012
KAILASAN Vs. STATE OF KERALA
March 13, 2012
KAILASANATHAN K G Vs. SAJISH BABU ALIAS KUTTAN
March 30, 2012
KAIMALA BALAKRISHNAN NAIR S/O LATE BHARGAVI AMMA Vs. TALUK TAHSILDAR
July 17, 2012
KAIPUZHA VECHOOR KAYAL KARSHAKA Vs. ASST.EXECUTIVE ENGINEER
November 9, 2012
KAIRALI AYURVEDIC HEALTH RESORT PVT.LTD Vs. COMMERCIAL TAX OFFICER
December 20, 2012
KAITHAMANNIL RAZIYA Vs. DISTRICT COLLECTOR, MALAPPURAM
March 1, 2012
KAITHAPRAVAN ANANDRAJ Vs. STATE OF KERALA
June 5, 2012
KAJA HUSSAIN K.K. Vs. STATE OF KERALA
December 20, 2012
KAKOOR GRAMA PANCHAYATH KAKOOR P O KOZHIKODE REPRESENTED BY ITS SECRETARY Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS THIRUVANANTHAPURAM
May 23, 2012
KALADHARDAS MANTHOTTATHIL HOUSE Vs. REGISTRAR, SUBORDINATE JUDICIARY, HIGH COURT OF KERALA, ERNAKULAM
December 5, 2012
KALAMULLAPARAMBIL PRADEEPAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECSUTOR HIGH COURT OF KERALA ERNAKULAM
July 27, 2012
KALARIKKAL SREEDHARA PANICKER Vs. C MANIKANDAN
July 31, 2012
KALESH Vs. SUDARSANAN
November 20, 2012
KALI Vs. CHATHANKUTTY
May 24, 2012
KALIKA HOTEL AND BAR AMBALLUR Vs. STATE OF KERALA
July 5, 2012
KALLADA HOTELS AND RESORTS Vs. STATE OF KERALA REP BY SECRETARY TAXES ADEPARTMENT GOVT SECRETARIAT THIRUVANANTHAPURAM
March 14, 2012
KALLAI ABU Vs. SUB INSPECTOR OF POLICE, MALAPPURAM
November 17, 2012
KALLARACKAL RESORTS (P) LTD Vs. PRINCIPAL SECRETARY TO GOVERNMENT REVENUE DEPARTMENT GOVERNMENT OF KERALA SECRETARIAT THIRUVANANTHAPURAM
May 22, 2012
KALLARAMKETTIL SATHYAN Vs. SYAMALA SATHYAN
June 15, 2012
KALLIANI Vs. DISTRICT EXECUTIVE OFFICER
July 20, 2012
KALLIANI Vs. KERALA SHOPS AND COMMERCIAL ESTABLISHMENT WORKERS WELFARE FUND BOARD
July 20, 2012
KALLIYARA ESTATES PVT LTD Vs. STATE OF KERALA
June 7, 2012
KALYAN JEWELLERS KOLLAM Vs. INTELLIGENCE OFFICER
July 19, 2012
KAMALA GOPALAKRISHNAN Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY REVENUE DEPARTMENT GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
May 25, 2012
KAMALA M Vs. COMMISSIONER OF INCOME TAX
October 12, 2012
KAMALAKSHI AMMA Vs. SANGEETHA
June 6, 2012
KAMALAM Vs. STATE OF KERALA
August 3, 2012
KANAKAN Vs. STATE OF KERALA
August 9, 2012
KANCHANA Vs. STATE BANK OF MYSORE
August 1, 2012
KANCOR INGREDIENTS LTD Vs. REGIONAL DIRECTOR
February 2, 2012
KANDAMUTHAN Vs. VELAPPAN
August 13, 2012
KANJANA Vs. DEVAKI
July 3, 2012
KANNAN S/O. ASHOK KUMAR, KARTHIKA (THENGAZHIKATHU KUZHAKKATHIL), MANGAD. P.O, KOLLAM Vs. STATE OF KERALA
April 17, 2012
KANNUR DISTRICT CO OPERATIVE BANK LTD Vs. P PADMANABHAN
February 13, 2012
KAPICO KERALA RESORTS (P) LTD Vs. STATE OF KERALA
July 16, 2012
KARAM VEETTIL PARUKUTTY AMMA Vs. MUHAMMEDKUTTY
December 5, 2012
KARAMBATH SATHYAVALSALAN Vs. KARUVALLI NATARAJAN
March 22, 2012
KARAYI CHANDRASEKHARAN Vs. INSPECTOR OF POLICE
July 2, 2012
KARAYI GOPALAN Vs. UNION OF INDIA
November 20, 2012
KARAYI RAJAN Vs. CBI
June 8, 2012
KAREEM, S/O PEER MOHAMMED, PUTHENVEETTIL HOUSE Vs. STATE OF KERALA
January 24, 2012
KARIMBUMKARA KUNHAPPU Vs. KARIMBUMKARA SREEMATHI
February 8, 2012
KARIYELIL PLYWOODS Vs. INTELLIGENCE INSPECTOR
June 28, 2012
KARMACHANDRAN Vs. STATE OF KERALA
July 23, 2012
KARTHIKA, W/O. GOPINATHAN, UPPAMMOOTTIL THEKKETHIL VEEDU, KUTTEMPEROOR, MANNAR ALAPPUZHA DISTRICT Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
October 3, 2012
KARTHIKEYAN Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT HOME DEPARTMENT SECRETARIAT THIRUVANANTHAPURAM
April 13, 2012
KARTHIYAYANI AMMA AMBIKA KUMARI AMMA Vs. KULAPRA SREE MAHADEVAR DEVASWOM TRUST AND ORS
August 9, 2012
KARTHYAYANI AMMA Vs. KAMALAVALLY
July 6, 2012
KARUNAKARA BHANDARY Vs. KASARAGOD BAR ASSOCIATION
July 30, 2012
KARUNAKARAN Vs. STATE OF KERALA
October 3, 2012
KARUNAKARAN NAMBIAR Vs. STATE OF KERALA
July 13, 2012
KARUNAKARAN NAMBIAR P T Vs. SYNDICATE BANK
July 27, 2012
KARUNAN Vs. STATE OF KERALA PUBLIC PROSECUTOR HIGH COURT OF KERALA
April 11, 2012
KARUTHAN PONNAIYA Vs. SENIOR INTELLIGENCE OFFICER STATE OF KERALA
August 1, 2012
KASARAGOD CO OPERATIVE TOWN Vs. DIVAKARAN K
May 22, 2012
KASARAGOD PRINTING AND PUBLISHING Vs. STATE OF KERALA
August 14, 2012
KASIM, S/O. MOHAMMED MOOLA HOUSE, KUKANGAI, ADHUR VILLAGE Vs. K.M. ABDULLA, S/O. MOHAMMED KUKKANGAI HOUSE, ADHUR VILLAGE, KASARAGODE,
July 23, 2012
KASIM; KHADEEJA Vs. IBRAHIM
December 17, 2012
KASU R Vs. K ABDUL RAHIMAN
January 12, 2012
KATTALATH VISRUTHA KUMAR Vs. A. RADHAKRISHNAN
November 2, 2012
KATTAPPANA PANCHAYAT Vs. P C MATHEW
August 8, 2012
KAVEETTIL PATHUMMA Vs. KAVEETTIL KADIYAMU
October 17, 2012
KAVILA.M.ANILKUMAR Vs. COMMISSIONER OF POLICE
September 7, 2012
KELAN Vs. STATE OF KERALA
November 1, 2012
KERALA AUTHORICKSHAW DRIVERS WELFARE ASSOCIATION Vs. REGIONAL TRANSPORT OFFICER
June 7, 2012
KERALA CARS PRIVATE LTD Vs. ERNAKULAM DISTRICT CONSUMER DISPUTES REDRESSAL COMMISSION
December 10, 2012
KERALA FINANCIAL CORPORATION REPRESENTED BY MANAGING DIRECTOR VELLAYAMBALAM TRIVANDRUM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 12, 2012
KERALA FINE ARTS SOCIETY Vs. STATE OF KERALA
December 10, 2012
KERALA HEADLOAD WORKERS WELFARE FUND BOARD Vs. PRAKASAN
June 12, 2012
KERALA HOCKEY ASSOCIATION Vs. KERALA STATE SPORTS COUNCIL
August 22, 2012
KERALA HOTEL AND RESTAURANT ASSOCIATION Vs. THRISSUR DISTRICT
May 29, 2012
KERALA MINERALS & METALS LTD Vs. BHAVANI, W/O.NEELAKANDAN
September 17, 2012
KERALA MINERALS & METALS LTD Vs. KESAVAN, S/O.AYYAPAN
October 3, 2012
KERALA PRE-PRIMARY TEACHERS & AYAHS ASSOCIATION Vs. STATE OF KERALA
August 1, 2012
KERALA PUBLIC SERVICE COMMISSION Vs. T.L. SHAIJU
November 20, 2012
KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD. Vs. THE GENERAL SECRETARY, CHERTHALAI TALUK INDUSTRIAL EMPLOYEES UNION (CITU), AROOR
June 6, 2012
KERALA STATE BEVERAGES Vs. T K SAM KUMAR
August 21, 2012
KERALA STATE BEVERAGES (M&M) CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX TRIVANDRUM
May 25, 2012
KERALA STATE BEVERAGES CORPORATION LIMITED Vs. C S SANAL
May 22, 2012
KERALA STATE CASHEW DEVELOPMENT CORPORATION Vs. SURICE TRADING PTE LTD
September 3, 2012
KERALA STATE CIVIL SUPPLIES CORPORATION Vs. A V K TRADERS
March 29, 2012
KERALA STATE CO OPERATIVE EMPLOYEES PENSION BOARD Vs. UDAYAKUMAR
June 27, 2012
KERALA STATE CO OPERATIVE EMPLOYEES PENSION BOARD Vs. T P NANU
August 13, 2012
KERALA STATE CO OPERATIVE EMPLOYEES PENSION BOARD Vs. T P NANU
July 13, 2012
KERALA STATE CO-OPERATIVE CONSUMERS FEDERATION LTD Vs. MALAPPRAM MUNICIPALITY REPRESENTED BY ITS SECRETARY
July 4, 2012
KERALA STATE CO-OPERATIVE CONSUMERS FEDERATION LTD Vs. KOYILANDI MUNICIPALITY
June 29, 2012
KERALA STATE COIRFED EMPLOYEES CONGRESS Vs. DIRECTOR OF COIR DEVELOPMENT DIRECTORATE OF COIR DEVELOPMENT THIRUVANANTHAPURAM
June 25, 2012
KERALA STATE CVIL SUPPLIES CORPORATION LIMITED Vs. SECRETARY TO GOVT OF KERALA COMMERCIAL TAXES DEPARTMENT GOVT SECRETARIA TTRIVANDRUM
April 17, 2012
KERALA STATE ELECTRICITY Vs. MANAGING DIRECTOR ANAPPURAM RUBBER PRODUCTS P LTD
March 30, 2012
KERALA STATE ELECTRICITY BOARD Vs. V S RAMAKRISHNA PILLAI
June 5, 2012
KERALA STATE ELECTRICITY BOARD Vs. R K SHAJITHA
July 30, 2012
KERALA STATE ELECTRICITY BOARD Vs. KSE LTD
January 13, 2012
KERALA STATE ELECTRICITY BOARD Vs. JOHN PHILIP
July 17, 2012
KERALA STATE ELECTRICITY BOARD Vs. K.P.GEEVARGHESE, S/O.PAULOSE
October 8, 2012
KERALA STATE ELECTRICITY BOARD Vs. MARY GEORGE ANANDASSERY
November 6, 2012
KERALA STATE ELECTRICITY BOARD Vs. K P GEORGE, S/O PATHROSE
October 1, 2012
KERALA STATE ELECTRICITY BOARD Vs. SETHU MADHAVAN AND ORS
November 17, 2012
KERALA STATE ELECTRICITY BOARD REPRESENTED BY ITS SECRETARY, K.S.E. BOARD THIRUVANANTHAPURAM Vs. THOMAS ARAKULAM VILLAGE, THODUPUZHA TALUK IDUKKI DISTRICT (DIED) AND ORS.
November 6, 2012
KERALA STATE ELECTRICITY BOARD, REPRESENTED BY ITS SECRETARY, VYDHYUTHI BHAVAN PATTOM, THIRUVANANTHAPURAM Vs. CHANDRAMATHY, D/O. LATE JANAKIAMMA ARTHIYIL HOUSE, MARADU P.O., COCHIN
November 6, 2012
KERALA STATE ELECTRICITY BOARD. REP. BY ITS SECRETARY, VYDYUTHI BHAVAN, PATTOM THIRUVANANTHAPURAM Vs. S. PUSHPA KUMARI RESIDING AT CHARUVILAKATHU VEEDU, ALAMKUZHI URIYACODE P.O.
November 1, 2012
KERALA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD Vs. G JOSEPH KURUVILLA
July 25, 2012
KERALA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 11, 2012
KERALA STATE INSURANCE DEPARTMENT HOUSING BOARD BUILDING TRIVANDRUM Vs. UNION OF INDIA REPRESENTED BY SECRETARY MINISTRY OF FINANCE DEPARTMENT OF REVENUE GOVERNMENT OF INDIA NORTH BLOCK NEW DELHI
May 21, 2012
KERALA STATE NIRMITI KENDRA Vs. COMMISSIONER OF INCOME TAX
December 31, 2012
KERALA STATE VYAPARI VYAVASAYI SAMITHI Vs. STATE OF KERALA
February 29, 2012
KERALA STATE WAKF BOARD Vs. KASAM MOOSA SAIT WAKF-ALAL-AULAD
November 12, 2012
KERALA STATE WAREHOUSING CORPORATION Vs. UNION OF INDIA
July 31, 2012
KERALA TRADE UNION CONGRESS Vs. REGIONAL TRANSPORT AUTHORITY
October 9, 2012
KERALA TRANSPORT DEVELOPMENT FINANCE CORPN LTD Vs. BASIL T K
March 14, 2012
KERALA VOLUNTARY HEALTH Vs. UNION OF INDIA
March 26, 2012
KERALA VOLUNTARY HEALTH SERVICES Vs. UNION OF INDIA & ORS.
March 28, 2012
KERALA WATER AUTHORITY Vs. KERALA HUMAN RIGHTS COMMISSION
June 4, 2012
KERLA STATE CIVIL SUPPLIES COPORATION LTD Vs. K M KUNJUMARIKAR
January 30, 2012
KESAVAN GANGADHARAN S/O KESAVAN Vs. KESAVAN RAJENDRAN S/O KESAVAN
July 26, 2012
KESAVAN KUTTY Vs. BIJUMON
September 11, 2012
KESAVAN NAIR O.S. Vs. MOHAMMED FAISY
November 7, 2012
KESAVAN UNNITHAN DAMODARAN UNNITHAN Vs. OCHIRA PARABRAHMA KSHETRA BHARANA SAMITHI
October 31, 2012
KESAVAN, S/O LATE APPUKUTTAN AND THANKA Vs. SASEENDRAN, S/O MADHAVAN
October 16, 2012
KESUKUTTAN @ KESU, S/O. KESAVAN Vs. STATE OF KERALA
November 16, 2012
KEVEYAM COMPANY SUPARIWALA LTD Vs. COMMERCIAL TAX OFFICER PONNAI
December 5, 2012
KEVIN PAUL JACOB Vs. M.G.UNIVERSITY, ATHIRAMPUZHA
October 29, 2012
KHADEEJA Vs. STATE OF KERALA REP. BY THE SECRETARY TO THE GOVERNMENT REVENUE DEPARTMENT GOVT SECRETARIAT
March 8, 2012
KHADEEJA BAPPUTTY Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT
June 18, 2012
KHADER YOUSUF Vs. COMMISSIONER OF CUSTOMS, COCHIN
September 13, 2012
KHALID Vs. KERALA STATE FINANCIAL ENTERPRISES LTD
October 1, 2012
KILLIMANGALAM PAANJAAL Vs. STATE OF KERALA
August 14, 2012
KINSHIP SERVICES P LTD Vs. M J FITHALY FERNANDO
June 22, 2012
KIRAN ROLLER FLOUR MILLS NIDA KANJIKODE WEST PALAKKAD DISTRICT REPRESENTED BY ITS PARTNER S M BALAKRISHNA Vs. ASSISTANT COMMISSIONER SPECIAL CIRCLE DEPARTMENT OF COMMERCIAL TAXES PALAKKAD
June 4, 2012
KIRANLAL Vs. STATE OF KERALA
May 4, 2012
KIRANLAL Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT DEPARTMENT OF HEALTH & FAMILY WELFARE SERETARIAT THIRUVANANTHAPURAM
May 2, 2012
KISHCO LTD Vs. K A VINCENT
June 18, 2012
KISHOR SANKAR Vs. MAHATMA GANDHI UNIVERSITY
June 7, 2012
KIZHAKKE VEETTIL MANAN KANNAN Vs. STATE OF KERALA SECRETARY TO GOVERNMENT DEPARTMENT OF GENERAL ADMINISTRATION SECRETARIAT THIRUVANANTHAPURAM
March 16, 2012
KJ PAUL ALIAS PAUL JOSEPH Vs. CENTRAL BUREAU OF INVESTIGATION
June 7, 2012
KK JASEER Vs. STATE OF KERALA
June 12, 2012
KKHARIDAS Vs. HOSPITAL DEVELOPMENT SOCIETY
June 8, 2012
KL GEETHA Vs. K VENUKUTTAN
June 11, 2012
KN SUNILKUMAR Vs. ABDULRAHIMAN AK ,AMBALAKKANDY HOUSE
June 6, 2012
KOCHI AIRPORT PORTAGE WORKERS UNION Vs. ASSISTANT GENERAL MANAGER AIR CARGO COCHIN INTERNATIONAL AIRPORT LIMITED
November 19, 2012
KOCHUCHERUKKAN,S/O.AYYAPPAN Vs. STATE OF KERALA, REP.BY PUBLIC PROSECUTOR
November 22, 2012
KOCHUKUTTAN, S/O. VADAKKOOT KUNJANDI, AGRICULTURIST, AGED 61 YEARS, RESIDING AT KOORKENCHERY VILLAGE AND DESOM, THRISSUR, TALUK Vs. DAVIS, S/O. MUTTICHOOKKARAN JOSE, AGED 42 YEARS, BUSINESS PANAMKUTTICHIRA, ANGADI EDAKKUNNI VILLAGE, THRISSUR TALUK,
July 26, 2012
KOCHUMON B. Vs. UNION OF INDIA
March 15, 2012
KOCHUPILLAI Vs. O.K. ELDHOSE
January 20, 2012
KOCHURABIA ALIAS RABIA Vs. DISTRICT COLLECTOR
August 22, 2012
KOCHURANI Vs. A.V.JOY
November 27, 2012
KOCHUTHERSYA Vs. SPECIAL SALES OFFICER
May 23, 2012
KOCHUTHRESIA Vs. LEELA JOSEPH
October 9, 2012
KODAMTHURUTH PANCHAYATH Vs. PRASANNA AND ORS
July 26, 2012
KODASSERY GRAMA PANCHAYATH Vs. ST.JUDES SHRINE
November 29, 2012
KODIMATTOM MATHAI Vs. STATE OF KERALA
November 15, 2012
KODOTH BALAKRISHNAN NAIR Vs. B.RATHNAKARAN NAIR
October 4, 2012
KODUNGALLUR MERCHANTS ASSOCIATION Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO THE DEPARTMENT OF LOCAL SELF GOVERNMENT INSTITUTIONS SECRETARIAT
July 23, 2012
KODUVA PARAMBAN AVARANKUTTY Vs. P P MOOSA
May 24, 2012
KOLAKKADAN NAUSHAD Vs. KEEZHUPARAMBA GRAMA PANCHAYATH
August 2, 2012
KOLAKKATTIL UMMERM Vs. STATE OF KERALA
March 27, 2012
KOLANGATT KALYAN KULAVAN KALLYANI AMMA Vs. MALIYOTT KUNIYIL KANARAN
September 5, 2012
KOLLAM CO-OPERATIVE AGRICULTURAL Vs. VASANTHAKUMARY
December 7, 2012
KOLLENGODE EDUCATIONAL AND CHARITABLE TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
June 7, 2012
KOMALA P.S Vs. TAHZILDAR
November 16, 2012
KOMALAM Vs. RAJAN.K
November 2, 2012
KOMALAM D/O APPUTTY Vs. P M MOOTHEDATH S/O M P MOOTHEDATH
June 4, 2012
KOMALAM SREEKUMAR Vs. K. THANGAPANDIAN
March 1, 2012
KOMBI Vs. NATIONAL HIGH WAY AUTHORITY
November 21, 2012
KONCHERRY WEAVERS (P) LIMITED Vs. THE DEPUTY COMMISSIONER OF CUSTOMS
October 18, 2012
KOOPAYIL SANTHA Vs. C.K. SAVITHRI
November 6, 2012
KOORANS TRANSPORTS Vs. THE SENIOR TRANSPORT MANAGER, (SOUTHERN REGION OFFICE), BHARAT PETROLEUM CORPORATION LTD.
December 19, 2012
KOOTHALI SERVICE CO-OPERATIVE BANK LTD Vs. ELECTORAL OFFICER
April 4, 2012
KORAGAPPA POOJARY AND ORS Vs. STATE
June 6, 2012
KORAMBAYIL MUHAMMED HAJI Vs. UNION OF INDIA
May 2, 2012
KORATH Vs. ELIAS
September 28, 2012
KOREA ELECTRIC POWER DATA NETWORK COMPANY LIMITED Vs. GOVERNMENT OF KERALA
May 8, 2012
KOSHY DANIEL Vs. P.S.RAJAN, VADAKKETHALAKKAL
October 11, 2012
KOSHY JOHN S/O JOHN Vs. HASANKANNU RAWTHER MOTTALAMVILA VEEDU THADICADU P O EDAMULAKKAL
June 1, 2012
KOSHY MATHEW Vs. TAHSILDAR
July 20, 2012
KOTTAKKATT ABDUL KHADER, S/O.KUNHALIKUTTY HAJI Vs. CHALIYEDATH JEMSHAD BABU, S/O.CHALIYEDATH BABU
October 18, 2012
KOTTARA VASUDEV Vs. MALABAR DEVASWOM BOARD
September 28, 2012
KOTTAYAM DISTRICT CO-OPERATIVE BANK LTD Vs. MOLLY ABRAHAM PATHICKAL HOUSE
March 14, 2012
KOTTEKKODAN SULTHAN Vs. UNION OF INDIA REPRESENTED BY THE SECRETARY MINISTRY OF FINANCE NEW DELHI
March 14, 2012
KOVVAKKARAN GOVINDAN Vs. NATIONAL INSURANCE CO. LTD., PERUMBA, PAYYANNUR
November 9, 2012
KOYAN Vs. STATE OF KERALA
July 5, 2012
KOYIPPURATH AUGUSTY Vs. KOYIPPURATH TOMY @ THOMAS
October 4, 2012
KOZHIKODE CORPORATION Vs. VIPIN (MINOR)
August 16, 2012
KRISHNA Vs. SADASHIVA KARNA
November 28, 2012
KRISHNA ALIAS CHANDRAKANTH Vs. STATE
April 13, 2012
KRISHNA KUMAR Vs. JOINT REGIONAL TRANSPORT OFFICER
July 19, 2012
KRISHNA KUMAR GOVERNMENT EMPLOYEE Vs. YUSUFF HEADMASTER GOVERNMENT BOYS HIGH SCHOOL WADAKKANCHERRY
May 23, 2012
KRISHNA PILLAI Vs. STATE OF KERALA
January 6, 2012
KRISHNA PRATHAP Vs. SUB INSPECTOR OF POLICE ERNAKULAM TOWN
July 24, 2012
KRISHNAKALA PANICKER Vs. P.A. RAJAN
February 29, 2012
KRISHNAKUMAR Vs. AMBILY C
June 8, 2012
KRISHNAKUMAR Vs. COCHIN DEVASWOM
March 13, 2012
KRISHNAKUMAR RAJAN, S/O.RAJAN Vs. VEERESH KUMAR R.
November 8, 2012
KRISHNAKUMARI Vs. LEE KUMAR.P.
November 27, 2012
KRISHNAMANI Vs. SIVARAMAKRISHNAN
September 27, 2012
KRISHNAMOORTHY Vs. STATE OF KERALA
March 28, 2012
KRISHNAN Vs. UNION OF INDIA
November 23, 2012
KRISHNAN GOMATI Vs. RAGHAVAN PILLAI RAJENDRAN NAIR
November 16, 2012
KRISHNAN NAIR Vs. RAVI KUMAR
October 10, 2012
KRISHNAN P Vs. STATE OF KERALA
March 20, 2012
KRISHNAN S/O NEELAKANDAN Vs. STATE OF KERALA
July 16, 2012
KRISHNAN UNNI M Vs. KERALA STATE ROAD TRANSPORT CORPORATION
July 2, 2012
KRISHNAN, S/O.NARAYANAN Vs. STATE OF KERALA REPRESENTED
September 4, 2012
KRISHNANANDAN KRISHNALAYAM VEEDU (KUMARAMANGALAM) AZHEEKAL. P.O. AZHEEKAL VILLAGE, KARUNGAPPALY TALUK Vs. SATHIMANI D/O. KAMALAKSHY, RESIDING AT PUTHUPARAMBIL VEEDU AZHEEKAL.P.O., AZHEEKAL VILALAGE KARUNAGAPALLY TALUK, KOLLAM
July 19, 2012
KRISHNANKUTTY Vs. VEENA M G
March 6, 2012
KRISHNANKUTTY Vs. VIJAYA SENAN
March 2, 2012
KRISHNANKUTTY Vs. VILLAGE OFFICER
August 21, 2012
KRISHNANKUTTY Vs. STATE OF KERALA
December 17, 2012
KRISHNANKUTTY Vs. THRISSUR DISTRICT CO-OPERATIVE BANK
March 12, 2012
KRISHNANKUTTY ALIAS NARAYANA PANICKER Vs. MANI ALIAS DAMODARA PANICKER
November 15, 2012
KRISHNANKUTTY AND ORS Vs. RADHAKRISHNA PILLAI
February 29, 2012
KRISHNANKUTTY NAIR Vs. STATE OF KERALA
August 21, 2012
KRISHNANKUTTY NAIR Vs. ITTOOP
October 11, 2012
KRISHNANKUTTY.V.P. Vs. GOVERNMENT OF KERALA
November 19, 2012
KRISHNARAJAN ALIAS SANKAR NARAYANAN Vs. K K NARAYANAN
January 19, 2012
KS CHANDINI Vs. STATE OF KERALA
June 11, 2012
KSHEERA VYAVASAYA SAHAKARANA SANGHOM LTD Vs. STATE OF KERALA REPRESENTED BY THE HOME SECRETARY TO GOVT SECRETARIAT THIRUVANANTHAPURAM
April 24, 2012
KULAPPADA KSHEEROLPADAKA SAHAKARAN SANGHAM LTD Vs. LABOUR COURT
June 20, 2012
KUMAR Vs. STATE OF KERALA
January 31, 2012
KUMARADAS, S/O.PARAMESWARAN Vs. M.K.SIVAM
November 26, 2012
KUMARAKAM LIME SHELL CO-OPERATIVE Vs. STATE OF KERALA REPRESENTED BY SECRETARY
July 31, 2012
KUMARAKOM LIME SHELL CO OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
August 7, 2012
KUMARAN Vs. STATE OF KERALA
August 8, 2012
KUMARAN Vs. STATE OF KERALA
July 27, 2012
KUMARAN S/O AYYAPPAN Vs. STATE OF KERALA
September 4, 2012
KUMARAPURAM COIR VYAVASAYA CO-OP SOCIETY LTD Vs. STATE OF KERALA
May 23, 2012
KUMARI Vs. PRABHAKARAN
August 17, 2012
KUMARI SANTHA K. Vs. THE KERALA STATE ELECTRICITY BOARD
June 14, 2012
KUMARI THARSHIKA Vs. STATE OF KERALA
July 31, 2012
KUMMALIL PALLIMALIL IYYATHUMMA Vs. PARATHODI AYAMMAD
May 22, 2012
KUMUDINI, SREENILAYAM VEEDU, KOTTAPADI TOWN HALL, ERANAD Vs. STATE OF KERALA
August 1, 2012
KUNHALI Vs. THE FOREST RANGE OFFICER
February 10, 2012
KUNHALI Vs. STATE OF KERALA
November 1, 2012
KUNHALI N.K Vs. MOHAMMED SHAFI
June 19, 2012
KUNHALI, S/O. ASSAIN, AGED 44 YEARS, KANGHIRAKANDY VEEDU, KUNNAMANGALAM, KOZHIKODE DISTRICT Vs. S.I. OF POLICE, KUNNAMANGALAM, KOZHIKODE DISTRICT - 673001,
February 29, 2012
KUNHANANDAN Vs. STATE OF KERALA
November 6, 2012
KUNHAYAMMU HAJI,S/O.KUNHIMOIDEEN Vs. STATE OF KERALA REPRESENTED BY SUB INSPECTOR OF POLICE
November 30, 2012
KUNHIKUTTAN @ DAMODHARAN Vs. SATHIYAN
September 19, 2012
KUNHIMARAKKAR, ERUKKIN PARAMBIL Vs. KAVAKIBUL ISLAM SANGHAM AND HAYATHUL ISLAM SECONDARAY MADRASSA
June 5, 2012
KUNHIMOIDEENKUTTY Vs. KADEEJA UMMA
November 1, 2012
KUNHIRAMAN K Vs. STATE OF KERALA
February 2, 2012
KUNHJUKUTTY AMMAL Vs. JAYASREE
September 19, 2012
KUNHUMARAKKAR Vs. T K SAVITHRI
May 25, 2012
KUNJAMMA PHILIP Vs. DISTRICT COLLECTOR PATHANAMTHITTA
March 8, 2012
KUNJAPPAN S/O VAREETHKUTTY Vs. STATE OF KERALA, REPRESENTED BY THE SPECIAL TAHASILDAR
March 8, 2012
KUNJAVA Vs. K.P. HAMEED
March 20, 2012
KUNJAYYAN Vs. STATE OF KERALA
February 9, 2012
KUNJEEN MUSLIAR Vs. MEPPARA JUMA MASJID COMMITTEE
August 3, 2012
KUNJIMON Vs. GOVINDAN NAIR
June 4, 2012
KUNJUKUTTY AMMA LEELAMONY AMMA Vs. THANKAPPAN
October 30, 2012
KUNJUMOHAMMED Vs. PATHU
June 27, 2012
KUNJUMON Vs. THE SECRETARY REGIONAL TRANSPORT AUTHORITY, ERNAKULAM
June 25, 2012
KUNJUMON Vs. STATE OF KERALA
July 27, 2012
KUNJUMON Vs. T.A.SHAZUDHEEN
October 5, 2012
KUNJUMON @ MOHANAN Vs. STATE OF KERALA
March 6, 2012
KUNJUMON P A Vs. ASHAMANNOOR GRAMA PANCHAYAT
August 21, 2012
KUNJUMON, S/O.STEEPHEN CARDOZ Vs. STATE OF KERALA
June 19, 2012
KUNJUNNI S/O KUNJAN Vs. STATE OF KERALA
April 4, 2012
KUNJUPENNU NARAYANI W/O RAGHAVAN Vs. UNION OF INDIA REPRESENTED BY SECRETARY
July 17, 2012
KUNNILERI RADHA D/O IMBICHAN Vs. RAGHAVAN MAVILIPURATHOOT S/O CHATHUKUTTY
June 5, 2012
KURAISHA SADIQ Vs. M ABDUL KALAM
February 23, 2012
KURIACHAN CHACKO Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT
July 26, 2012
KURIACHAN CHACKO Vs. SECRETARY TO GOVERNMENT
June 20, 2012
KURIAKOSE Vs. JACOB C K S/O LATE CHAKRAMAKIL JOHN PAVOO
May 21, 2012
KURIAKOSE Vs. ANNAKUTTY
September 25, 2012
KURIAKOSE CHENNAKKADAN Vs. STATE OF KERALA REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT W.R.(MP) DEPARTMENT GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
May 23, 2012
KURIAKOSE ELIAS TRUST FOR COMMUNICAT COMMUNICATION AND DEVELOPMENT Vs. STATE OF KERALA AND ORS
August 9, 2012
KURIAKOSE S/O CHAKRAMAKIL LONAPPAN Vs. ANTO S/O CHAKRAMAKIL THOMAS
July 19, 2012
KURIAN Vs. STATE OF KERALA
August 10, 2012
KURIAN Vs. CHELLAMMA JOHN
March 1, 2012
KURIAN @ BOBAN, S/O. CHACKO, THAZHATHU VALLIYANIYIL, MADAPPALLY KARA MADAPPALLY VILLAGE Vs. THE STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
January 24, 2012
KURIAN K S Vs. STATE OF KERALA
June 22, 2012
KURUBAN Vs. STATE OF KERALA
February 29, 2012
KURUVILLA Vs. SATHI RAJAN
September 19, 2012
KURUVILLA MAMMEN Vs. STATE OF KERALA
August 13, 2012
KURUVILLA T T Vs. UNION OF INDIA
July 25, 2012
KURUVILLA THOMAS S/O THOMAS Vs. STATE OF KERALA SECRETARY PUBLIC WORKS (D) DEPARTMENT GOVT SECRETARIAT THIRUVANANTHAPURAM
June 1, 2012
KURUVITHADAM AGENCIES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAXES SPECIAL CIRCLE
March 13, 2012
KUTHUPARAMBA EDUCATIONAL SOCIETY Vs. K C ROSAMMA
August 14, 2012
KUTTAN S/O KOOPPAN CHALLIYIL METHALA Vs. KERALA STATE ELECTRICITY BOARD VAIDHUDHI BHAVAN PATTOM THIRUVANANTHAPURAM
April 12, 2012
KUTTAPPAN Vs. K V CHERIAN S/O VARGHESE
May 22, 2012
KV KURIAN Vs. COMMERCIAL TAX OFFICER
June 12, 2012
L VARGHESE Vs. AUTHORISED OFFICER
July 25, 2012
L. JOHN Vs. TAMILNADU MERCANTILE BANK LTD.
December 11, 2012
L. LALITHA Vs. STATE OF KERALA
February 10, 2012
L.AJITH KUMAR Vs. DIRECTOR OF PANCHAYATS
October 4, 2012
L.M.S. SPECIAL SCHOOLS Vs. OMANA
May 21, 2012
L.RAJAN Vs. AUTHORIZED OFFICER/CHIEF MANAGER
December 11, 2012
LABOUR INDIA EDUCATION SOCIETY MARANGATTUPALLY KOTTAYAM DISTRICT REPRESENTED BY ITS SECRETARY SRI V J GEORGE Vs. STATE OF KERALA REPRESENTED BY SECRETARY DEPARTMENT OF REVENUE GOVERNMENT SECRETARIAT TRIVANDRUM
June 1, 2012
LAILA BEEVI Vs. INDIAN OVERSEAS BANK
October 16, 2012
LAILA E Vs. PORT CONSERVATOR OFFICE OF PORT CONSERVATOR PORT AND SHIPPING PONNANI HARBOUR PONNANI P O MALAPPURAM DISTRICT
April 20, 2012
LAILA PARTHAPAN Vs. P.N. SURENDRAN
October 12, 2012
LAILA SAIN Vs. JOINT REGIONAL TRANSPORT OFFICER
August 7, 2012
LAKHMYKUTTY AMMA, D/O JANAKI AMMA, MANAVAZHI VEEDU AND ORS Vs. MEERA AND ORS
August 1, 2012
LAKSHADWEEP PUBLIC WORKS DEPARTMENT Vs. STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY GOVERNMENT SECRETARIAT TRIVANDRUM
March 5, 2012
LAKSHMANAN Vs. PETTAH PUTHENKOVIL BHAGAVATHY TEMPLE
October 3, 2012
LAKSHMANAN Vs. OTHENAN
November 8, 2012
LAKSHMI MOHAN Vs. NAVEEN SURENDRAN
November 29, 2012
LAKSHMI S Vs. STATE BANK OF TRAVANCORE
March 12, 2012
LAKSHMIDEVI.P Vs. COMMERCIAL TAX OFFICER
September 10, 2012
LAKSHMIKUTTY AMMA Vs. RAMAN PILLAI
September 18, 2012
LAKSHMIKUTTY AMMAL Vs. DISTRICT COLLECTOR PATHANAMTHITTA DISTRICT
April 13, 2012
LAKSHMIKUTTYAMMA Vs. STATE OF KERALA
February 10, 2012
LAKSHMY Vs. KRISHNANKUTTY
June 1, 2012
LAKSHMY SURENDRAN Vs. SURENDRAN
December 19, 2012
LAL PRODUCTS Vs. ASSISTANT COMMISSIONER
July 20, 2012
LAL SEBASTIAN S/O DEVASSIA Vs. STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
May 31, 2012
LALASAN S/O GANGADHARAN ELAVUSSERIL MUTTAR VILLAGE KUTTANAD TALUK Vs. STATE OF KERALA REPRESENTED BY PUBLIC PPROSECUTOR HIGH COURT OF KERALA ERNAKULAM
April 20, 2012
LALIA HAMEED Vs. STATE BANK OF TRAVANCORE
July 24, 2012
LALIKUMAR Vs. RAJU
September 7, 2012
LALILTHAMBIKA Vs. P.P. HASSAN RAWTHER CHACKALACKAL HOUSE, ERUMELY, KOTTAYAM
July 26, 2012
LALIT RAJU PLATHOTTAM Vs. ANJU SARA VARKEY
April 24, 2012
LALITHA Vs. MANAGER STATE BANK OF TRAVANCORE
November 2, 2012
LALITHA V.N. Vs. STATE OF KERALA
July 25, 2012
LALITHABAI T. Vs. STATE OF KERALA
November 12, 2012
LALITHAMBIKA Vs. STATE OF KERALA
September 24, 2012
LANEESH L. Vs. STATE OF KERALA
November 30, 2012
LAROSH PETER ROZARIO Vs. EUPHY ROZARIOS HOUSE
May 22, 2012
LATHAKUMARY S. Vs. AUTHORIZED OFFICER/CHIEF MANAGER SYNDICATE BANK
December 11, 2012
LATHIKA Vs. REGIONAL PASSPORT OFFICER
January 25, 2012
LAXMI CRANES AND TRAILERS (P) LTD. Vs. JOINT REGIONAL TRANSPORT OFFICER, TRIPUNITHURA
June 21, 2012
LAXMI CRANES AND TRAILERS P LTD Vs. JOINT REGIONAL TRANSPORT OFFICER
February 2, 2012
LAZER, S/O. ROCKEY Vs. SUPERINTENDENT OF SURVEY & LAND
October 16, 2012
LEADER PROPERTIES AND ESTATES PRIVATE LIMITED Vs. CORPORATION OF KOCHI
June 29, 2012
LEELA Vs. K J SAIJU
May 23, 2012
LEELA Vs. SUPERINTENDENT OF POLICE THRISSUR
May 22, 2012
LEELA AMMA Vs. ARAVINDAKSHA MENON
March 14, 2012
LEELA BAI Vs. REGIONAL HOUSING DEVELOPMENT CENTRE
July 23, 2012
LEELA E.K., W/O. LATE GOPI, ILLATHUKUNI VEEDU, P.O. ERAMALA, KOZHIKODE Vs. K.P. YOOSEPH, S/O. ABOOBACKER HAJI, PALAKKANDY THAZHA VEEDU, ORKKATTERY,
February 8, 2012
LEELA HARIDAS D/O P S HARIDAS Vs. T M ABDUL SALAM S/O MUHAMMED
July 17, 2012
LEELA SUKUMARAN D/O BHAVANI AMMA Vs. PRATHEEPKUMAR SON OF SREEDHARA PANICKER PUTHIYARA PUTHALATTU PARAMBIL SREE NILAYAM KOZHIKODE TALUK
May 25, 2012
LEELAMMA JOHN Vs. DEPUTY TAHSILDAR
August 13, 2012
LEELAMMA M. Vs. STATE OF KERALA
December 5, 2012
LEELAMMA SEBASTIAN W/OT V GEORGE Vs. STATE OF KERALA
March 20, 2012
LEELAMONY Vs. S N TRUST
June 14, 2012
LEELAMONY Vs. S.N. TRUST
January 14, 2012
LEELAVATHY AMMA Vs. SETHUMADHAVAN
August 8, 2012
LEENA JACOB Vs. P J PAUL
May 22, 2012
LEENA THANKACHAN Vs. STATE OF KERALA
December 1, 2012
LEKSHMI Vs. PREETHA
March 22, 2012
LEKSHMI SIVANANDAN Vs. RAJEEV SADANANDAN
September 27, 2012
LEKSHMY SUKESINI DEVI Vs. L.SUMATHY
December 4, 2012
LENIN, S/O.NENIYATTIL KUMARAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
November 12, 2012
LESLIE JOHNY Vs. ALAGAPPANAGAR GRAMA PANCHAYATH
August 1, 2012
LIFETIME REALTY P LTD Vs. PODDAR UDYOG LIMITED
March 2, 2012
LIJEESH Vs. STATE OF KERALA
July 13, 2012
LIJI AGENCIES Vs. RAGHUNATH
January 25, 2012
LIJO JOHN Vs. SUB DIVISIONAL MAGISTRATE COLLECTORATE
April 11, 2012
LIJO K BABU Vs. SUPERINTENDENT OF POLICE
June 6, 2012
LIJU Vs. STATE OF KERALA
August 1, 2012
LILLY JOHN Vs. XAVI ALIAS XAVIER, S/O.DEVASSY
November 14, 2012
LILLY VARGHESE Vs. DISTRICT LABOUR OFFICER
January 18, 2012
LILLYKUTTY Vs. DISTRICT COLLECTOR
June 20, 2012
LILLYKUTTY Vs. STATE OF KERALA
August 22, 2012
LINISH P MATHEW Vs. MRUTHULA MATHEW
July 20, 2012
LISAMMA TOM Vs. SECRETARY CHERANELLOOR GRAMA PANCHAYATH SOUTH CHITTOOR
December 11, 2012
LISSIE MEDICAL INSTITUTIONS Vs. COMMISSIONER OF INCOME TAX
February 17, 2012
LISSY Vs. STATE OF KERALA
January 23, 2012
LISSY Vs. STATE OF KERALA
March 7, 2012
LISSY RUBBERS (P) LTD Vs. MEENACHIL TALUK CO-OPERATIVE EMPLOYEES CO-OPERATIVE SOCIETY LTD
November 6, 2012
LIZY GEORGE W/O GEORGE AND ORS Vs. DISTRICT INDUSTRIES CENTRE KOTTAYAM AND ORS
March 21, 2012
LOADING AND UNLOADING WORKERS UNION (INTUC) KERALA FEEDS, FEEDS NAGAR, P O KALLETTUMKARA THRISSUR Vs. GOVERNMENT OF KERALA AND ORS
June 12, 2012
LOCAL COMMITTEE SECRETARY COMMUNIST PARTY OF INDIA Vs. ALI MOHAMMED
June 27, 2012
LOID JUDE MANAKKAT Vs. STATE OF KERALA
September 14, 2012
LOLAMMA W/O GOPINATHAN NAIR AND ORS Vs. SANTHA AND SASIDHARAN NAIR S/O CHELLAPPAN
March 26, 2012
LORRY OWNERS ASSOCIATION Vs. DISTRICT COLLECTOR
June 20, 2012
LOVELY MATHEW Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES THIRUVANANTHAPURAM
May 28, 2012
LOYED JUDE S/O.LAWRANCE Vs. P.UNNIKRISHNAN
November 26, 2012
LUQMAN ALI MUHAMMED Vs. KERALA STATE ELECTRICITY BOARD
September 3, 2012
LUSY BENSON Vs. STATE OF KERALA
August 7, 2012
LUXURY SAND KERALA PRIVATE LIMITED Vs. STATE OF KERALA
November 14, 2012
M A K AZAD S/O LATE MUHAMMED GHANI Vs. VARKEY S/O AREEKAL PAULO
July 20, 2012
M A MANAF Vs. KADUVAYIL MUSLIM JAMA-ATH CHARITABLE TRUST KADUVAYIL
February 27, 2012
M A MATHEW Vs. DISTRICT POLICE CHIEF
July 26, 2012
M ABDUL HAMEED, S/O A ANOTHONY Vs. N K CHELLAPPAN, S/O P K NAMBIAR SREEDHARMASASTHALAYAM P O CHALAD
January 10, 2012
M ABDUL NAZAR S/O K A MUTHALEEF Vs. K SREENIVASAN S/O S V KALIAPPAN
April 12, 2012
M ABDUL REHUMAN KUNJU CASHEW EXPORTERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-I, KOLLAM
August 3, 2012
M B LOUIS Vs. PUNALUR MUNICIPALITY REPRESENTED BY ITS SECRETARY PUNALUR KOLLAM
March 6, 2012
M BABU SHABEER S/O KUNJI MUHAMMED Vs. MALAPPURAM DISTRICT CO-OPERATIVE BANK LTD
July 24, 2012
M BALAKRISHNAN AND ORS Vs. M JAYASANKARAN AND ORS
March 26, 2012
M C CHARLY Vs. STATE OF KERALA
May 4, 2012
M C SINY Vs. KERALA STATE CO-OPERATIVE BANK LIMITED
August 1, 2012
M CHANDRAN AND ORS Vs. STATE OF KERALA
August 7, 2012
M D ELIYAMMA Vs. COFFEE BOARD
June 4, 2012
M D FRANCIS S/O DEVASSY Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY THRISSUR
April 27, 2012
M D JOSEPH S/O.DEVASSIA MATTATHIL Vs. STATE OF KERALA, REPRESENTED BY THE DISTRICT COLLECTOR, KOTTAYAM
June 19, 2012
M D VARGHESE Vs. LAND REVENUE COMMISSIONERTHIRUVANANTHAPURAM
April 12, 2012
M DHANYA Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS
December 19, 2012
M G F MOTORS LTD Vs. STATE OF KERALA
March 12, 2012
M G VINODAN Vs. ADDITIONAL DISTRICT MAGISTRATE THRISSUR
April 27, 2012
M GIRIJA Vs. CHIEF MANAGER
August 8, 2012
M I ABDUL AZEEZ MADATHIL HOUSE KANJIRAPALLY KOTTAYAM DISTRICT Vs. SALES TAX OFFICER
March 5, 2012
M IBRAYI Vs. STATE OF KERALA
June 5, 2012
M JAYAPRAKASH Vs. HMT LTD LAMPS DIVISION
September 7, 2012
M K PARVATHY CARETAKER Vs. GOVERNMENT OF INDIA REP BY SECRETARY
July 23, 2012
M K SAROJINI GANGADHARAN Vs. M KTHIRUMENI SON OF KRISHNAN
March 29, 2012
M K SHABEER Vs. STATE OF KERALA
July 9, 2012
M K SURENDRABABU Vs. INDUSTRIAL TRIBUNAL
January 11, 2012
M K THANKAPPAN Vs. PRINCIPAL SECRETARY
July 5, 2012
M KAREEM Vs. COMMERCIAL TAX OFFICER
July 24, 2012
M M JAMES MALAYIL HOUSE Vs. AUTHORISED OFFICER STATE BANK OF TRAVANCORE
July 19, 2012
M MANOJ Vs. STATE OF KERALA
June 6, 2012
M MOHAN Vs. KERALA STATE ELECTRICITY BOARD
July 2, 2012
M N VONODAN Vs. CHALAKUDI MUNICIPALITY REP BY ITS SECRETARY MUNICIPAL OFFICE CHALAKUDY
April 27, 2012
M NARAYANAN PROPRIETOR OF RED ARROW Vs. INTELLIGENCE OFFICER
July 19, 2012
M O GOPALAKRISHNAN Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION
July 6, 2012
M P AGENCIES Vs. COMMERCIALTAX OFFICER
July 5, 2012
M P BAIJU Vs. PERUMBAVOOR MUNICIPALITY PERUMBAVOOR ERNAKULAM
May 23, 2012
M P JAYAKRISHNAN Vs. M PPREMAKUMARI
August 1, 2012
M P MOHAMMEDALI Vs. COMMERCIAL TAX OFFICER
July 24, 2012
M P PARAMESWARAN NAMBOODIRI Vs. ALUVA MUNICIPALITY
August 6, 2012
M P PRASEED KUMAR Vs. STATE OF KERALA
January 25, 2012
M P SAHIR Vs. RAHEEM AND ORS
September 10, 2012
M P SHOUKATHALI Vs. SHAMSUDIN
June 25, 2012
M P SUNNY Vs. STATE OF KERALA
August 10, 2012
M P THOMAS Vs. STATE OF KERALA
July 23, 2012
M PTHARIAN Vs. JAFY MUNDADAN
August 3, 2012
M R MOHANAN Vs. TODDY WORKERS WELFARE FUND BOARD
September 5, 2012
M R PROMODKUMAR Vs. KERALA PUBLIC SERVICE COMMISSION
June 8, 2012
M R SHINY BABU Vs. STATE OF KERALA
July 2, 2012
M R SHINY BABU Vs. STATE OF KERALA
August 13, 2012
M R SURENDRADAS Vs. STEEL AUTHORITY OF INDIA LIMITED
August 6, 2012
M RAMACHANDRAN PILLAI Vs. SOFIA
March 28, 2012
M RAMADOSS S/O MUNUSAMY Vs. INTELLIGENCE INSPECTOR
May 31, 2012
M RAMANUNNY GENERAL MANAGER UNDER SUSPENSION TRICHUR DISTRICT CO OPERATIVE BANK LIMITED Vs. TRICHUR DISTRICT CO OPERATIVE BANK LIMITED
April 12, 2012
M S DEEPA NAIR Vs. CANARA BANK PUTHENCHANTHA BRANCH DEVASWOM BOARD BUILDING
April 13, 2012
M T JIJY THOMAS Vs. KERALA STATE ELECTRICITY BOARD REPRESENTED BY ITS SECRETARY, VYDYUTHI BHAVAN PATTOM P O TRIVANDRUM
May 22, 2012
M T VARKI S/O PHILIP Vs. ALICE, D/O.KURIAKOSE
September 4, 2012
M U SUNNY Vs. M MANI
July 23, 2012
M UMMER Vs. COMPUTER AUTHORITY
June 26, 2012
M V EBRAHIM ARAFA TRADERS Vs. INTELLIGENCE OFFICER COMMERCIAL TAXES KANNUR
March 1, 2012
M V RAJEEV Vs. N KRISHNANKUTTY
August 7, 2012
M V SIVASANKARAN Vs. PATTAMBI GRAMA PANCHAYATH
June 8, 2012
M V SREENIVASAKURUP Vs. M ISMAIL
July 3, 2012
M V SUBAIR S/O KOYASSANKUTTY Vs. DISTRICT COLLECTOR MALAPPURAM
July 5, 2012
M VIJAYAN Vs. ASSISTANT EXECUTIVE ENGINEER
August 17, 2012
M. ABDUL AZEEZ Vs. COMMERCIAL TAX OFFICER
November 8, 2012
M. ABDUL AZEEZ Vs. INTELLIGENCE OFFICER
September 18, 2012
M. ABOOSALI, S/O. ABDU REHIMAN, THAYALVALAPPU HOUSE, MOGRAL, KUMBLA, KASARAGOD, DISTRICT Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO TRANSPORT DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM AND THE REGIONAL TRANSPORT OFFICER, KASARAGOD
November 1, 2012
M. KAMAR Vs. STATE OF KERALA
June 11, 2012
M. KARTHIKEYAN Vs. DIRECTOR OF COLLEGIATE EDUCATION
April 13, 2012
M. MADHAVI Vs. THE EXCISE CIRCLE INSPECTOR, HOSDURG
October 18, 2012
M. MUHAMMED NAZAR Vs. THE CHIEF MANAGER, STATE BANK OF INDIA
July 19, 2012
M. MUNEER Vs. STATE OF KERALA
June 13, 2012
M. NAZAR Vs. K. GOPINATHAN PILLAI
January 30, 2012
M. PEER MOHAMMAD Vs. STATE OF KERALA
November 5, 2012
M.A. AZEEZ Vs. STATE OF KERALA
July 17, 2012
M.A. CHANDRAN, TRADESMAN Vs. INDIAN RARE EARTHS LIMITED
October 11, 2012
M.A. HASSAN, PROPRIETOR Vs. COMMISSIONER OF COMMERCIAL TAXES
November 5, 2012
M.A. PAPPACHAN Vs. RAJAPPAN, S/I. EKKAMAN
November 16, 2012
M.A.ABDUL KAREEM Vs. STATE OF KERALA
November 12, 2012
M.A.K. AZAD Vs. VARKEY
October 10, 2012
M.ABDUL JABBAR Vs. STATE OF KERALA
November 1, 2012
M.B. UNNIMON Vs. A.V. PURUSHOTHAMAN
March 30, 2012
M.BASHEER, S/O.LATE METHU RAWTHER Vs. STATE OF KERALA
November 22, 2012
M.C. PRABHAKARAN Vs. THE REVENUE DIVISIONAL OFFICER, OFFICE OF THE REVENUE DIVISIONAL OFFICER, KOTTAYAM
September 12, 2012
M.D. FRANCIS Vs. ALUVA MUNICIPALITY
November 7, 2012
M.G. SREEMON Vs. STATE OF KERALA
August 3, 2012
M.I. GEORGE Vs. AUGUSTHY, S/O FRENCHU
November 2, 2012
M.K. LAKSHMI Vs. STATE OF KERALA
October 31, 2012
M.K. MOHAMMED Vs. THRIKKANAPURAM NUSARATHUL ISLAM SANGAM
June 5, 2012
M.K. MUAHMMED NAJEEB Vs. AJESH K. JOSE
March 23, 2012
M.K. RAJAMMA, D/O. PARAMESWARAN PILLAI, PANDAVATH HOUSE, AROOR Vs. KERALA STATE ELECTRICITY BOARD, THIRUVANANTHAPURAM, REPRESENTED BY ITS SECRETARY,
August 3, 2012
M.K. SALEEM Vs. STATE MUKTHAR AHAMMED
March 14, 2012
M.K. SALIM Vs. STATE OF KERALA
November 19, 2012
M.K. USHADEVI Vs. STATE OF KERALA
October 30, 2012
M.K.HARISH Vs. STATE OF KERALA
October 3, 2012
M.K.JAMEER Vs. STATE OF KERALA
November 2, 2012
M.K.PATHU Vs. MANAGING PARTNER, BOSCO TRAVELS
September 10, 2012
M.K.SANJEEV Vs. STATE OF KERALA
June 13, 2012
M.KRISHNAN NAIR Vs. KRISHNA PILLAI MADHAVAN PILLAI
October 3, 2012
M.L. JOHNSON, S/O. M.I. LONAPPAN Vs. STATE OF KERALA
October 4, 2012
M.LATHIKA Vs. STATE OF KERALA, REPRESENTED BY DISTRICT
November 26, 2012
M.M. JAMES Vs. THE AUTHORISED OFFICER, STATE BANK OF TRAVANCORE
July 19, 2012
M.M. NAJEEMA Vs. KERALA STATE BEVERAGES CORPORATION
November 27, 2012
M.M. SAID ANWAR Vs. UNION OF INDIA
November 9, 2012
M.M. SHIBU Vs. THE DISTRICT GEOLOGIST ERNAKULAM, KAKKANADU DEPARTMENT OF MINING AND GEOLOGY
June 13, 2012
M.M. VARGHESE Vs. KERALA WATER AUTHORITY
November 23, 2012
M.M. VARGHESE Vs. KERALA WATER AUTHORITY
November 2, 2012
M.M.JOSEPH Vs. SUB DIVISIONAL MAGISTRATE
December 12, 2012
M.M.RASHEED Vs. FAISAL
September 19, 2012
M.MOHAMMED RAPHY Vs. CHAIRMAN, COCHIN PORT TURST
December 20, 2012
M.MUHAMMED S/O.MOIDU Vs. COMMISSIONER OF LAND REVENUE GOVERNMENT OF KERALA, PUBLIC OFFICE BUILDING MUSEUM JUNCTION, THIRUVANANTHAPURAM
June 15, 2012
M.N. HARIHARAN Vs. S. VIJAYALEKSHMI
March 21, 2012
M.N.C. BOSE Vs. UNIVERSITY OF KERALA
May 25, 2012
M.P. PRATHIPAL Vs. STATE OF KERALA
December 11, 2012
M.P.PRAKASHAN Vs. M.SASI
January 25, 2012
M.PREMALATHA Vs. SASIKUMAR, S/O.KARUNAKARAKURUP
November 17, 2012
M.R. BABU Vs. MANJULA K.
September 6, 2012
M.R. JAYAGEETHA Vs. SOUTHERN RAILWAY
November 16, 2012
M.R.SUDHA Vs. SECRETARY KERALA STATE ELECTRICITY BOARD, VYDYUTHI BHAVAN
October 18, 2012
M.S. GOPALAKRISHNAN Vs. THE DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD., KOTTAYAM
February 29, 2012
M.S. MAYA Vs. S. VIJAYAMADHAVAN
December 11, 2012
M.S. MUTHUKUMARA SWAMY Vs. THE STATE OF KERALA
October 8, 2012
M.S.BUILDING PRODUCTS Vs. DISTRICT COLLECTOR
November 30, 2012
M.S.RAJU Vs. STATE CO-OPERATIVE ELECTION COMMISSION
November 19, 2012
M.S.SAMEESH Vs. STATE OF KERALA
October 10, 2012
M.SANTHA Vs. THAYAMBATH PADMANABHAN
September 5, 2012
M.SAROJA D/O. K.P. KRISHNAN Vs. STATE OF KERALA-REPRESENTED BY THE PUBLIC PROSECUTOR
December 7, 2012
M.SHAIN MONY Vs. AUTHORISED OFFICER/CHIEF MANAGER STATE BANK OF TRAVANCORE
November 14, 2012
M.SHAMSUDEEN Vs. STATE OF KERALA
November 23, 2012
M.SHANMUGHA VADIVEL Vs. ASSISTANT REGISTRAR OF COMPANIES
October 8, 2012
M.SHANMUGHA VADIVEL Vs. ASSISTANT REGISTRAR OF COMPANIES
October 15, 2012
M.SRINIVASA RAO Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
October 9, 2012
M.SUBRAYA BHAT Vs. SHANKARI AMMA
September 19, 2012
M.T.ASSAINAR Vs. PERUMBA RAHEEM
December 14, 2012
M.V. PAULOSE, MURITHOTTATHIL, MEKKADAMPU, MUVATTUPPUZHA Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM AND MUKUNDHAN AT SURESH, S/O. PADMANABHAN NAIR, PUTHUSSERIL HOUSE, ANIKKADU MUVATTUPPUZHA
August 3, 2012
M.V. POULOSE Vs. STATE OF KERALA
November 28, 2012
M.V. THOMAS, AGED 50 YEARS MOOKANCHERY, FLAT-5C, SKYLINE GATE WAY PATHADIPALAM, ERNAKULAM Vs. THE DISTRICT COLLECTOR, ERNAKULAM, DISTRICT, COLLECTORATE, ERNAKULAM 682 030,
July 17, 2012
M.V. VARGHESE Vs. VIJAYAKUMAR P.
September 14, 2012
M.V.BABY, S/O.VARKEY, MUTHATHOTTATHIL Vs. K.H.KONTHALAM
November 6, 2012
M.V.JOSE Vs. DIRECTOR OF COLLEGIATE EDUCATION
November 2, 2012
M.V.JOY Vs. ASST.COMMISSIONER OF INCOME TAX
December 18, 2012
M.V.MAHAMOOD Vs. STAR FISH EXPORTS
November 15, 2012
M/S COSIMA TRAVELS AND TRADE LINKS LTD Vs. VARUNNY POLY
September 5, 2012
M/S I B INFOTECH ENTERPRISES (P) LTD Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
September 4, 2012
M/S INDIA FOOD EXPORTS Vs. ASST. COMMISSIONER
October 8, 2012
M/S TABA ASSOCIATES Vs. PAUL CHAKOLA
November 1, 2012
M/S TRISSUR SAND & GRAVEL (P) LTD Vs. COMMERCIAL TAX OFFICER
August 3, 2012
M/S. ASIAN PAINTS LTD. CHAKKARAPARAMBU, ERNAKULAM Vs. THE STATE OF KERALA
February 13, 2012
M/S. EDATHARA STEELS NEAR RAILWAY STATION, N.H. BYE PASS, CHERTHALA, A REGISTERED PARTNERSHIP FIRM, REPRESENTED BY ITS MANAGING PARTNER SRI E.K. MOOSAKUTTY Vs. THE COMMERCIAL TAX OFFICER COMMERCIAL TAXES, CHERTHALA - 688 524,
July 19, 2012
M/S. FAST AND SAFE TRANSPORT PVT. LTD., ADMINISTRATIVE OFFICE, T.D. ROAD, ERNAKULAM, KOCHI-35 Vs. M/S. MEDOPHARM, CALICUT DEPOT., 12/12 SOUTH BEACH ROAD, CALICUT-673001,
July 16, 2012
M/S. JYOTHI FIRE WORKS, 205-C, POLICE STATION ROAD, SIVAKASI-626 123, REPRESENTED BY ITS PROPRIETOR SHRI. A. THIRIGYANAM AND ORS. Vs. THE INTELLIGENCE INSPECTOR, SQUAD NO. V, COMMERCIAL TAXES, PALAKKAD-678 001,
August 22, 2012
M/S. KOYA'S HOSPITAL Vs. ASSISTANT ENGINEER
October 4, 2012
M/S. SMA RESTAURANT AND SERVICES (PVT) LTD Vs. STATE OF KERALA
December 20, 2012
M/S. SURESH BABU CONSTRUCTION, REP. BY MANAGING PARTNER, B. SHANMUGA SUNDAR, NO. 28, KALIAMAN KOIL STREET, K.K. PUDUR (POST), COIMBATORE-641038 Vs. THE DEPUTY CHIEF ENGINEER (CONSTRUCTION), SOUTHERN RAILWAY, CALICUT-673001,
September 13, 2012
M/S. TECHNO CRAFT Vs. M/S. FEEMAN INDUSTRIES
November 2, 2012
M/S. TOC DISINFECTANT LTD Vs. STATE OF KERALA
March 22, 2012
M/S.BERGER PAINTS INDIA LTD Vs. CIRCLE INSPECTOR OF POLICE
October 1, 2012
M/S.FLOATELS INDIA (P) LTD Vs. COMMERCIAL TAX OFFICER
October 5, 2012
M/S.ROYAL INDIA MARKETING AND CATERING PVT. LTD Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD
September 26, 2012
M/S.SREE GOKULAM CHIT & FINANCE CO.(P) LTD Vs. PRADEEP CHANDRAN
October 5, 2012
MADALAN SUBAIR Vs. STATE OF KERALA
October 4, 2012
MADANA MOHANAN.K. Vs. MANAGER , GOPAL MEMORIAL VOCATIONAL
November 23, 2012
MADATHIL ABOOBACKER HAJI Vs. K.M.KUNJIKRISHNAN NAIR
September 18, 2012
MADATHIL HUSSAIN Vs. AREECODE GRAMA PANCHAYATH
May 22, 2012
MADHAVA RAO SCINDIA MEMORIAL CHARITABLE TRUST Vs. SANJIVANI HOSPITAL, KANNUR
March 27, 2012
MADHAVAN, S/O. AYYAPPAN Vs. STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
November 5, 2012
MADHAVANKUTTY Vs. SREEKUMAR T.
November 2, 2012
MADHU BABU Vs. SIDHARDHAN
November 2, 2012
MADHU SUDAN Vs. Y.THANKACHAN
September 11, 2012
MADHUSOODANAN M. Vs. STATE OF KERALA
October 17, 2012
MADHUSOODANAN S/O NANU,SANTHI BHAVANAM PATHIYOOR EAST MURI PATHIYOOR VILLAGE KARTHIKAPPALLY TALUK Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OFKERALA KOCHI
March 29, 2012
MADHUSOODHANAN Vs. SARATHCAHNDRA BABU
June 4, 2012
MADHUSOODHANAN, SON OF NARAYANAN, AGED 47, SREENIVAS, KOMMERI, NIDUMPOYIL P.O., KANNUR DISTRICT, Vs. THE DIVISIONAL FOREST OFFICER, OFFICE OF THE DIVISIONAL FOREST, KANNUR DIVISION, KANNUR DISTRICT-670001,
March 1, 2012
MADHUSUDHANAN Vs. S. USHA
March 23, 2012
MADINU SSAQUAFATHIL ISLAMIYYA Vs. DISTRICT POLICE CHIEF MALAPPURAM
April 13, 2012
MADKKAL KURUPILLATH SAYEED Vs. STATION HOUSE OFFICER PATTAMBI PATTAMBI POLICE STATION
April 12, 2012
MAHASAKTHI MILLS LIMITED VALIYA NADUKKALAM NATTUKAL CHITTUR PALAKKAD REPRESENTED BY ITS MANAGING DIRECTOR T RAJKUMAR Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT OF KERALA GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
May 22, 2012
MAHENDRA BROTHERS EXPORTS (P) LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
November 22, 2012
MAHESH KUMAR S Vs. UNIVERSITY OF KERALA
May 30, 2012
MAHESH SATHYAN, AGED 34 YEARS, S/O. SATHYAVRITHAN, 33/2074C, SREEKALA ROAD, VENNALA P.O, KOCHI 682028 Vs. REGIONAL TRANSPORT OFFICER, REGIONAL TRANSPORT OFFICE, KAKKANADU, ERNAKULAM - 682030,
June 25, 2012
MAHI BALAN Vs. BEENA ARAVIND
September 6, 2012
MAHIM SETTU Vs. STATE OF KERALA
June 14, 2012
MAITHRI Vs. DISTRICT MEDICAL OFFICER
November 28, 2012
MAJEED Vs. SUB INSPECTOR OF POLICE CHANGARAMKULAM POLICE STATION
April 2, 2012
MAJEED A. Vs. THE STATE OF KERALA
February 29, 2012
MAJEED KUNJU Vs. AUTHORIZED OFFICER HDFC BANK HOUSING DEVELOPMENT FINANCE CORPORATION LTD
May 22, 2012
MAJEED P.V. Vs. THE COMMERCIAL TAX OFFICER, DEPARTMENT OF COMMERCIAL TAXES, KOTHAMANGALAM
July 17, 2012
MAJEED, S/O. ABOOBACKER Vs. STATE OF KERALA
November 6, 2012
MAJO MATHEW Vs. STATE OF KERALA
May 2, 2012
MAJOR K. MATHEWS Vs. K.O. GEORGE
August 7, 2012
MALA ARAYA KSHETRA SAMREKSHANA SAMITHI Vs. AKILA THIRUVITHAMCORE MALA ARAYA MAHA SABA BRANCH
December 6, 2012
MALABAR DEVASWOM BOARD Vs. VALLIYODAN KRISHNAN NAIR
November 8, 2012
MALABAR EXTRUSION EQUIPMENTS Vs. COMMERCIAL TAX INSPECTOR
August 13, 2012
MALABAR GOLD PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER CIRCLE III
November 14, 2012
MALABAR PRODUCE EXPORT CO Vs. STATE OF KERALA
November 9, 2012
MALABAR SAND AND STONES P LTD Vs. CATHOLIC SYRIAN BANK LTD
July 9, 2012
MALANADU CEMENTS AND ALLIED PRODUCTS P LTD REP BY S MURALI Vs. STATE OF KERALA REP BY ITS SECRETARY TAXES DEPARTMENT SECRETARIAT
April 13, 2012
MALANADU CEMENTS AND ALLIED PRODUCTS PVT LTD Vs. STATE OF KERALA
June 12, 2012
MALANGADAN AMINA Vs. TAHSILDAR ERNAD TALUK OFFICE
July 5, 2012
MALANKARA PLANTATIONS LIMITED Vs. S ABDUL SAMAD
August 7, 2012
MALAPPURAM DISTRICT CO-OPERATIVE Vs. RETURNING OFFICER
November 19, 2012
MALATHI Vs. CATHOLIC SYRIAN BANK LTD
September 24, 2012
MALAYALAM AGENCIES Vs. STATE OF KERALA
January 18, 2012
MALI MADHAVAN Vs. DIVISIONAL FOREST OFFICER NEMMARA AND ORS
August 9, 2012
MALIAKKAL INDUSTRIAL ENTERPRISES Vs. UNION OF INDIA
February 15, 2012
MALIK, S/O.KUNJUMUHAMMED Vs. DISTRICT COLLECTOR
September 17, 2012
MAMMOONJU ALIAS MOHAMED KUNJU Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
January 12, 2012
MAMMU K K Vs. STATE OF KERALA
October 29, 2012
MAMTA SAHU Vs. COMMERCIAL TAX INSPECTOR
August 7, 2012
MAMUNI VIJAYAN Vs. T. KANNAN MASTER
October 3, 2012
MANAFAR SAITHALI KOYA THANGAL Vs. MANAFAR ABDYKKA KUNHIKOYA THANGAL AND ORS
March 30, 2012
MANAGER Vs. STATE OF KERALA
August 9, 2012
MANAGER Vs. STATE OF KERALA
September 24, 2012
MANAGER HDFC BANK LTD Vs. VISHALAKSHI ALIAS C P S LAKSHMI
July 19, 2012
MANAGER L M S SPECIAL SCHOOLS Vs. STATE OF KERALA
March 5, 2012
MANAGER L M S SPECIAL SCHOOLS Vs. V M OMANA
May 21, 2012
MANAGER LETCHMI ESTATE Vs. M MURUGAN
June 12, 2012
MANAGER M.E.S.FATHIMA RAHIM CENTRAL SCHOOL Vs. STATE OF KERALA
November 12, 2012
MANAGER N.G.P.M CENTRAL SCHOOL, VENCHEMPU PO, PUNALUR Vs. STATE OF KERALA, REPRESENTED BY SECRETARY
October 31, 2012
MANAGER P T PUNNOOSE MEMORIAL LOWER PRIMARY SCHOOL Vs. S L BAIJU
September 5, 2012
MANAGER RAJAH'S HIGHER SECONDARY SCHOOL Vs. SHAJI P
October 1, 2012
MANAGER SARVODAYAM VOCATIONAL HIGHER SCHOOL ARYAMPADAM PADURUTHY Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT GENERALEDUCATION DEPARTMENT
April 9, 2012
MANAGER VENTURE ESTATE Vs. GENERAL SECRETARY
January 20, 2012
MANAGER, A. JAYANTHAKUMAR Vs. STATE OF KERALA
June 5, 2012
MANAGER, CALICUT GIRLS Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT
November 8, 2012
MANAGER, CHRIST COLLEGE, IRINJALAKUDA Vs. STATE OF KERALA
November 6, 2012
MANAGER, SREE NARAYANA HIGH SCHOOL Vs. STATE OF KERALA AND ORS
March 19, 2012
MANAGER, T.K. MADHAVA MEMORIAL U.P. SCHOOL Vs. STATE OF KERALA
November 29, 2012
MANAGER,P.T.M.HIGH SCHOOL KODIYATHUR Vs. STATE OF KERALA
November 12, 2012
MANAGING COMMITTEE OF KODAKKAD Vs. DISTRICT COLLECTOR, CIVIL STATION
October 15, 2012
MANAGING DIRECTOR Vs. SECRETARY RTA
August 1, 2012
MANAGING DIRECTOR Vs. KERALA STATE HUMAN RIGHTS COMMISSION
November 9, 2012
MANAGING DIRECTOR Vs. B. ABDULLA
September 19, 2012
MANAGING DIRECTOR ERNAKULAM REGIONAL CO-OPERTIVE MILK PRODUCERS UNION LIMITED Vs. K K MOHANAN
July 9, 2012
MANAGING DIRECTOR K S R T C KARNATAKA REP BY THE DIVISIONAL CONTROLLER CENTRAL OFFICE K H ROAD SHANTINAGAR BANGALORE Vs. RANI THRESSYA W/O LATE JOHNY
March 12, 2012
MANAGING DIRECTOR, K.S.R.T.C, KARNATAKA Vs. MATHAI
March 13, 2012
MANAGING DIRECTOR, KARNATAKA ROAD TRANSPORT CORPORATION Vs. SANTHA
March 22, 2012
MANAGING DIRECTOR,KERALA STATE ROAD TRANSPORT CORPORATION Vs. ABSA S
April 3, 2012
MANATHANKADIYIL NAN Vs. KUNIYIL GANGADHARAN
June 6, 2012
MANCHERI MOHAMMED KURIKALS/O ABDULLA KURIKAL Vs. TALUK LAND BOARD ERNAD REPRESENTED BY ITS CHAIRMAN AND DEPUTY COLLECTOR
March 6, 2012
MANGALATH THOMAS Vs. EZHUMAYIL CHACKO THOMAS
March 20, 2012
MANI Vs. PHILIPOSE
September 27, 2012
MANI Vs. THE REVENUE DIVISIONAL OFFICER/SUB DIVISIONAL MAGISTRATE FORT KOCHI
November 28, 2012
MANI Vs. STATE OF KERALA
September 28, 2012
MANI @ GANGADHARAN S/O KANICHADATH Vs. STATE OF KERALA
June 18, 2012
MANI M M Vs. STATE OF KERALA
June 28, 2012
MANIKANDAN Vs. VILLAGE OFFICER, KOTTATHARA VILLAGE
September 18, 2012
MANIKANTAN N K S/O VASU Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO LOCAL SELF GOVERNMENT SECRETARIAT
March 21, 2012
MANIKANTAN, S/O.SANKARAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
October 12, 2012
MANILAL T Vs. DIRECTOR, MINING AND GEOLOGY DEPARTMENT
October 12, 2012
MANILUTTAN ALIAS SAJAY Vs. STATE OF KERALA
August 14, 2012
MANIYAN NADAR Vs. DIRECTOR, DAIRY DEVELOPMENT DEPARTMENT
October 12, 2012
MANJERI SERVICE CO-OPERATIVE BANK LTD. Vs. P. NANDAKUMAR
February 28, 2012
MANJU A NAIR Vs. STATE OF KERALA
July 10, 2012
MANJU ANANDAKUTTAN Vs. THE REGIONAL TRANSPORT AUTHORITY, KOTTAYAM
June 18, 2012
MANJU PHILIP Vs. THE STATE OF KERALA
March 19, 2012
MANMADA KUMAR Vs. STATE OF KERALA
September 25, 2012
MANNARKAD TALUK HEADLOAD AND GENERAL WORKERS UNION (CITU) MANNARKAD Vs. CHAIRPERSON KERALA HEADLOAD WORKERS WELFARE FUND BOARD MANNARKAD LOCAL COMMITTEE
June 4, 2012
MANNITHODIKA ABDURAHIMAN Vs. SPECIAL GRADE SECRETARY
June 22, 2012
MANOHARAN Vs. STATE OF KERALA
April 4, 2012
MANOHARAN S. Vs. SUPERINTENDENT OF POLICE
October 29, 2012
MANOHARAN S/O VASU Vs. STATE REPRESENTED BY S I OF POLICE
August 21, 2012
MANOJ Vs. SREE NARAYAN SAMAJAM, REPRESENTED BY PRESIDENT,
November 2, 2012
MANOJ Vs. SWEETY K.A.
December 19, 2012
MANOJ JOSEPH Vs. VILLAGE OFFICER NADUVILA VILLAGE, VAIKOM, KOTTAYAM DISTRICT
March 6, 2012
MANOJ K K S/O KUNJURAMAN H Vs. JOINT REGIONAL TRANSPORT OFFICER
March 7, 2012
MANOJ K.ISSAC Vs. TAHSILDAR
November 21, 2012
MANOJ MOHAN Vs. LEELAMMA KUNJACHAN
December 31, 2012
MANOJ P Vs. SUB INSPECTOR OF POLICE
September 12, 2012
MANOJ SAMUEL MANAGER M/S COVENANT STONES (P) LTD Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT DEPARTMENT OF MINING AND GEOLOGY GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
May 29, 2012
MANOOP V., Vs. THE DIRECTOR, NATIONAL RURAL HEALTH MISSION AND ORS.
November 5, 2012
MANSOOR ALI AHAMMED T.K. Vs. DENTAL COUNCIL OF INDIA
November 27, 2012
MANU BHADRAN Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
August 22, 2012
MANU P Vs. KANNUR UNIVERSITY KANNUR UNIVERSITY CAMPUS P O C KANNUR DISTRICT
April 12, 2012
MANUEL Vs. STATE OF KERALA
October 19, 2012
MANUEL Vs. STATE OF KERALA
November 8, 2012
MANUEL Vs. STATE OF KERALA
July 24, 2012
MANUEL PHILIP Vs. THE KERALA STATE ROAD TRANSPORT CORPORATION
November 6, 2012
MANUVEL HELIN DAS Vs. GOPALAN MANIKANDAN USHUS
June 1, 2012
MARADU MUNICIPALITY Vs. INDUS TOWERS LTD
August 3, 2012
MARANALLOOR GRAMA PANCHAYAT Vs. SUJITH Y.
November 29, 2012
MARATT RUBBER LIMITED Vs. J K MARATTUKALAM
May 25, 2012
MARIA FINANCIERS Vs. PREETHY DENNY
October 11, 2012
MARIAMMA Vs. VARGHESE NEDUNGADAN
August 3, 2012
MARIAMMA JOHN Vs. BABY GEORGE MUNDAPPALLILAYA
July 24, 2012
MARIAMMA JOSE Vs. JOVIN VINCENT
October 18, 2012
MARIAMMA SAMUEL Vs. STATE OF KERALA
May 22, 2012
MARIYAMMA Vs. T.P. BHARGAVI AMMA
November 1, 2012
MARIYAMMA Vs. STATE OF KERALA
September 12, 2012
MARTHOMA CHERIA PALLY Vs. JOINT DIRECTOR OF INCOME TAX
November 5, 2012
MARTIN ANTONY Vs. M.K. NAJEEB
March 30, 2012
MARTIN AUGUSTINE Vs. MAHATMA GANDHI UNIVERSITY
August 22, 2012
MARTIN JOHN Vs. BABU RAJ
October 18, 2012
MARTIN.P.K. Vs. VILLAGE OFFICER
October 10, 2012
MARVEL CRUISE Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY
November 6, 2012
MARY JAMES Vs. SARASWATHY AMMA
November 2, 2012
MARY JOY Vs. STATE OF KERALA REPRESENTED BY ITS HOME SECRETARY
April 27, 2012
MARY M.KURIAN Vs. STATE OF KERALA
October 11, 2012
MARY MATHA EDUCATION SOCIETY Vs. WILSON LAZER
December 19, 2012
MARY MATHA EDUCATION SOCIETY Vs. SUKUMARAN, S/O. NARAYANAN NADAR
October 12, 2012
MARY P.M. Vs. STATE OF KERALA
February 17, 2012
MARY PAULOSE W/O LATE PAULOSE Vs. T O RAJU S/O ONACHAN
May 31, 2012
MARY SINDHU Vs. VINU MARTIN ALIAS ROCKY VINCENT
July 19, 2012
MARY THOMAS ATTULLIL Vs. THE DISTRICT COLLECTOR, ERNAKULAM, KAKKANAD
July 20, 2012
MARY VARGHESE Vs. GIJO GEORGE VARGHESE
November 12, 2012
MARY W/O LATE THOMAS Vs. MANAGING DIRECTOR
July 30, 2012
MARYAM Vs. HOME SECRETARY TO GOVERNMENT OF INDIA
March 27, 2012
MARYKUTTY Vs. THE KERALA STATE FINANCIAL ENTERPRISES LTD.
November 5, 2012
MARYKUTTY JOHN Vs. MARIYAMMA GEORGE
September 11, 2012
MARYKUTTY JOSEPH Vs. OUSEPH ISSAC, NEYYARAPPALLIL
December 12, 2012
MARZOOK Vs. SIMON
March 4, 2012
MASSIMILANO LATORRE Vs. UNION OF INDIA
May 29, 2012
MATHA W/O LATE KANARAN PAYAKUNDILL THAMASIKKUM MULLAM KUNNUMMAL NEDUMPARAMBA POST VANIMAL AMSOMNEDUMPARAMBA DESOM VATAKARA TALUK KOZHIKODE DIST Vs. SURESH BABU K.P S/O KANNAN
March 14, 2012
MATHACHAN Vs. STATE OF KERALA
January 18, 2012
MATHAI Vs. A K BIJU
May 23, 2012
MATHAI Vs. BIJU CHERIYAN
January 30, 2012
MATHAI ALIAS PAPPEN Vs. STATE OF KERALA
July 4, 2012
MATHAI K IYPE Vs. STATE OF KERALA
May 2, 2012
MATHAI N P Vs. RANJITH PETER
August 22, 2012
MATHAI P.J. Vs. THE STATE OF KERALA
October 30, 2012
MATHAI VARGHESE, ADUKOLLIL VEEDU Vs. STATE OF KERALA
November 27, 2012
MATHAI VARKEY MUTHIRENTHY Vs. BAR COUNCIL OF INDIA
January 9, 2012
MATHEN PHILIPOSE Vs. BOBY JOHN, ELANJITHARAYIL HOUSE
November 12, 2012
MATHER AND COMPANY PVT. LTD Vs. STATE OF KERALA
May 21, 2012
MATHEW GEORGE Vs. COMMERCIAL TAX OFFICER, MUVATTUPUZHA
July 9, 2012
MATHEW JACOB Vs. CIRCLE INSPECTOR OF POLICE
October 8, 2012
MATHEW JOSEPH Vs. DISTRICT COLLECTOR KOTTAYAM
March 20, 2012
MATHEW JOSEPH Vs. JESSY
July 24, 2012
MATHEW JOSEPH Vs. N RADHAKRISHNAN
August 21, 2012
MATHEW K CHERIAN Vs. RADHIKA RANI
August 16, 2012
MATHEW M J Vs. NELESWAR SERVICE CO-OPERATIVE BANK LTD
July 24, 2012
MATHEW OUSEPH Vs. SUB REGISTRAR
June 5, 2012
MATHEW S/O.ISAC PUTHENTHARAYIL PALLIPPURAM CHERTHALA Vs. STATE OF KERALA REPRESENTED BY THE SPECIAL TAHSILDAR INDUSTRIAL GROWTH CENTRE CHERTHALA
June 11, 2012
MATHEW SAM Vs. STATE OF KERALA
July 24, 2012
MATHEW SAM S/O SAMUEL Vs. STATE OF KERALA
June 1, 2012
MATHEW T.V. Vs. STATE OF KERALA
September 7, 2012
MATHEW THOMAS Vs. P.J.JOSE, S/O.JOSEPH
November 6, 2012
MATHEW THOMAS Vs. K.S. VALSAMMA
November 28, 2012
MATHILAKATH SKARIA Vs. MATHILAKATH JOSEPH
November 26, 2012
MATHIYAN C Vs. DISTRICT COLLECTOR
March 8, 2012
MATTANCHERRY MAHAJENIC CO OPERATIVE URBAN BANK LTD Vs. GIRIJA
April 2, 2012
MATTANUR CO-OPERATIVE RURAL BANK LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES KANNUR
May 28, 2012
MATTAPALLY JOSE JIMMON @ JIMMON M JOSE Vs. SECRETARY & BIRTH - DEATH REGISTRAR
September 17, 2012
MAVELIKKARA MUNICIPALITY REPRESENTEDN BY ITS SECRETARY, R. RAHESHKUMAR MAVELIKKARA MUNICIPALITY, ALAPPUZHA - 690101 Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY MINISTRY OF LABOUR AND EMPLOYMENT, NEW DELHI,
June 21, 2012
MAXWELL.M CHENNUR Vs. HAPPY
November 29, 2012
MAYA BABU Vs. STATE OF KERALA
November 7, 2012
MAYA VIJAYAN Vs. STATE OF KERALA AND SANTHOSH KUMAR
November 5, 2012
MAYADEVI A Vs. STATE OF KERALA
July 23, 2012
MAYILVAHANAM MOTORS SHORNUR, REPRESENTED BY THE MANAGING PARTNER C.G. ABRAHAM (JR) Vs. THE REGIONAL TRANSPORT OFFICER (TAXATION), PALAKKAD, PIN-678001,
December 20, 2012
MAYUSHA PRAVEEN Vs. STATE OF KERALA AND ORS
December 1, 2012
MAYYERI MOHAMMEDKUTTY HAJI Vs. NAZAR
October 16, 2012
MEDI COMBINES Vs. THE COMMERCIAL TAX OFFICER, THE ASSISTANT COMMISSIONER AND THE COMMERCIAL TAX INSPECTOR
November 1, 2012
MEENACHIL HOTELS & RESORTS PVT. LTD Vs. MEMBER SECRETARY
October 10, 2012
MEENAKSHI Vs. TAHSILDAR, ALATHUR
September 14, 2012
MEENAKSHI AMMA Vs. RAGHAVAN NAIR
August 14, 2012
MEENAKUMARI Vs. MURUKESH KUMAR.M.K.
November 14, 2012
MEENU S.RAVI Vs. CONTROLLER OF EXAMINATIONS
September 10, 2012
MEERA SAHIB Vs. THE KERALA STATE ELECTRICITY BOARD,
November 1, 2012
MEERA SUNIL Vs. SENIOR MANAGER
August 7, 2012
MEGA INSTITUTE OF MANAGEMENT Vs. UNIVERSITY OF KERALA REPRESENTED BY ITS REGISTRAR UNIVERSITY BUILDINGS UNIVERSITY P O PALAYAM
April 12, 2012
MEGHA JOHN Vs. THE KOLLAM DISTRICT CO-OPERATIVE BANK LTD.
July 23, 2012
MEHABOOB ALI.P.C.H. Vs. CONVENER, THE HOSPITAL MANAGEMENT COMMITTEE
October 9, 2012
MEHER FABRICATORS Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE
October 16, 2012
MELATH ABDUL KAREEM Vs. KERALA STATE ELECTRICITY BOARD AND OTHERS
December 6, 2012
MELOTH VALAPPIL KALLIANI AND ORS Vs. NARIKKUNDATHIL YESODA, W/O KUNHAMBU
March 30, 2012
MEMBER SECRETARY Vs. EMERALD REGENCY
December 11, 2012
MERCATOR LTD Vs. BOARD OF TRUSTEES OF COCHIN PORT TRUST
October 1, 2012
MERCY JOHNY, AGED 43 YEARS, W/O. JOHNY, KUNNUMPURATHU VEDU, MONASTRY WARD, PALA Vs. THE DEPUTY SUPERINTENDENT OF POLICE, PALA KOTTAYAM-686575,
August 2, 2012
MEREY JOSEPH Vs. DEVASSY
March 9, 2012
MERIL JOSEPH KALLUPURACKAL HOLY TRINITY, HARIPAD Vs. STATE OF KERALA
October 16, 2012
MERLIN Vs. STATE OF KERALA
September 13, 2012
MICHALE NIRMALA DEELITE Vs. KOSHI
September 13, 2012
MICHALE NIRMALA DEELITE D I Vs. KOSHI K K
August 13, 2012
MICHALE, S/O. CHACKO, CHANGAPPADATHIL HOUSE, NEENDOOR KARA,ONAMTHURUTHU VILLAGE ETTUMANOOR Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
January 31, 2012
MICHEALLE FATHIMA Vs. K P MUJEEB
August 14, 2012
MICHLE FLOYID ESHWER Vs. DISTRICT COLLECTOR
June 22, 2012
MIDHUN.M Vs. MAHATMA GANDHI UNIVERSITY
November 8, 2012
MIDLAND TRADES Vs. CORPORATION OF COCHIN
June 1, 2012
MIHIR STEELS K V VITTAPPA PRABHU ROAD ERNAKULAM KOCHI Vs. A KTHOMAS PROPRIETOR THOMSON STEEL FURNITURE KIDANGOOR P O ANGAMALY ERNAKULAM DISTRICT
May 23, 2012
MILDRIT FERNANDEZ Vs. TREESA ROCKY
October 16, 2012
MINI ANTONY Vs. DISTRICT EDUCATIONAL OFFICER
February 8, 2012
MINI D/O RETHNAMMA Vs. GOPINATHA PILLAI S/O KESAVA PANICKER
June 5, 2012
MINI KARERAN D/O UNNIYAPPAN Vs. VELUTHEDATH MALUKUTTY W/O HARIDAS
June 1, 2012
MINI LAKSHMANAN Vs. SHIVASANKAR
January 9, 2012
MINI SAJAN VARGHESE SAJ FLIGHT SERVICES PVT LTD Vs. KUMILY GRAMA PANCHAYAT KUMILY REPRESENTED BY ITS SECRETARY
May 22, 2012
MINI SHANMUGHAN Vs. SHANMUGHAN
August 2, 2012
MINIL KUMAR ALIAS KUMAR Vs. COMMISSIONER OF POLICE THIRUVANANTHAPURAM CITY COMMISSIONERS OFFICE VAZHUTHACAUD THYCAUD P O THIRUVANANTHAPURAM
March 16, 2012
MINIMOL Vs. DIRECTOR OF MUNICIPALITIES
January 6, 2012
MINIMOL Vs. STATE OF KERALA
November 1, 2012
MINIMOLE C Vs. STATE OF KERALA
November 3, 2012
MINIMOLE R MATHEW Vs. ROYSON MATHEW S/O MATHEW
June 19, 2012
MINITA DAPHNE NETTO Vs. MARGET BENEDICT RODRIGUES
October 29, 2012
MINOR P.ANAND Vs. STATE OF KERALA
October 18, 2012
MIR PROJECTS AND CONSULTANTS PVT. LTD Vs. STATE OF KERALA
November 1, 2012
MIRC ELECTRONIC LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER, DEPARTMENT OF COMMERCIAL TAXES (INTELLIGENCE), SQUAD NO. VIII, THEVARA
August 22, 2012
MISBAH SALAM Vs. PRESIDENT ERATTUPETTA AIDED SCHOOL TEACHERS
August 14, 2012
MISBAH SALAM Vs. PRESIDENT, ERATTUPETTA AIDED SCHOOL TEACHERS CO-OPERATIVE SOCIETY LTD
September 28, 2012
MISS M. MEENAKSHY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 6, 2012
MITHUN Vs. STATE OF KERALA
November 6, 2012
MODERN LABORATORIES Vs. DRUGS INSPECTOR
November 1, 2012
MODI RUBBER LTD., KOCHI, ERNAKULAM DISTRICT Vs. STATE OF KERALA
July 20, 2012
MODON NARAYANAN Vs. STATE OF KERALA
September 27, 2012
MOGERA NEMA DAIVASTHAN PARANKILA Vs. SEETHAMMA
September 12, 2012
MOHAMED SHAFI VADAKKE PEEDIYAKKAL Vs. KERALA PUBLIC SERVICE COMMISSION
August 14, 2012
MOHAMMED ABDUL BASHEER Vs. STATE OF KERALA
June 15, 2012
MOHAMMED ABDUL KAREEM FAISAL Vs. BALAKRISHNA MENON
December 14, 2012
MOHAMMED AIYD Vs. JASEENA FAISAL
March 20, 2012
MOHAMMED ALI Vs. DISTRICT COLLECTOR KOZHIKODE
May 21, 2012
MOHAMMED ALI Vs. PALAKKAD MUNICIPALITY
November 1, 2012
MOHAMMED ALI FATHAH Vs. STATE OF KERALA
September 4, 2012
MOHAMMED BAKHAR M. Vs. ADMINISTRATOR, UT OF LAKSHADWEEP
October 9, 2012
MOHAMMED BASHEER Vs. ABDUL SALAM
October 1, 2012
MOHAMMED FAISAL Vs. STATE BANK OF INDIA
May 30, 2012
MOHAMMED FAIZAL Vs. STATE OF KERALA
December 20, 2012
MOHAMMED HAJI Vs. KUNHAHAMMED MUSALIAR
August 21, 2012
MOHAMMED HAJI M Vs. STATE OF KERALA
June 4, 2012
MOHAMMED HANEEFA Vs. STATE OF KERALA
October 9, 2012
MOHAMMED HANEEFA Vs. STATE OF KERALA
June 13, 2012
MOHAMMED HANEEFA Vs. STATE OF KERALA
August 3, 2012
MOHAMMED HUSSAIN THANGAL Vs. STATE OF KERALA
January 16, 2012
MOHAMMED JABIR Vs. SHIJAS
October 29, 2012
MOHAMMED KANNU ABDUL RASHEED Vs. NAZARUDEEN
May 30, 2012
MOHAMMED RAFI M.K Vs. KERALA WATER AUTHORITY
October 9, 2012
MOHAMMED S/O LATE ABOOBACKER Vs. VINOD
July 17, 2012
MOHAMMED S/O MAMMUTTY Vs. BALAKRISHNAN K S/O NEELAKANDAN AND ORS
March 15, 2012
MOHAMMED S/O MEERAN Vs. SUB INSPECTOR OF POLICE MOOVATTUPUZHA POLICE STATION ERNAKULAM DISTRICT
May 22, 2012
MOHAMMED SAJITH Vs. LOCAL REGISTRAR OF MARRIAGES
December 17, 2012
MOHAMMED SALI, S/O.RAYIN Vs. STATE OF KERALA
December 11, 2012
MOHAMMED SHABEER Vs. SUKUMARAN
July 2, 2012
MOHAMMED SHAFEEQ K.A Vs. CIRCLE INSPECTOR OF POLICE
October 9, 2012
MOHAMMED SHAFI M. Vs. STATE OF KERALA
October 16, 2012
MOHAMMED SHEREEF S/O IBRAHIMKUTTY Vs. CHIEF MANAGER AND AUTHORIZED OFFICER THE FEDERAL BANK LTD MULLAKKAL
March 15, 2012
MOHAMMED THAMEEM Vs. PEERU MOHAMMED MEERA SAHIB
July 6, 2012
MOHAMMEDKUTTY NAHA KIZHAKKINIYAKATH GRACE CHETTIPPADI PARAPPANANGADI Vs. SPECIAL TAHSILDAR
March 15, 2012
MOHAN ANTONY Vs. CECIL LOCKE
September 6, 2012
MOHAN DAS Vs. JAYANTHI
June 15, 2012
MOHAN K Vs. JAYAPRAKASH K H
November 5, 2012
MOHAN NAIR Vs. EXCISE INSPECTOR, KONNI RANGE
November 28, 2012
MOHAN S/O VETTIYATTIL LEELAMMA Vs. STATE OF KERALA,REPRESENTED BY THE DISTRICT COLLECTOR THRISSUR
March 7, 2012
MOHANA T R Vs. UNION OF INDIA
May 24, 2012
MOHANACHANDRAN NAIR Vs. P C CHERIYAN
August 14, 2012
MOHANAKUMAR T R Vs. UNION OF INDIA
June 14, 2012
MOHANAN Vs. SANKARANARAYANAN
August 10, 2012
MOHANAN Vs. PRABHA G NAIR
August 8, 2012
MOHANAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 6, 2012
MOHANAN Vs. K. PANKAJAKSHI AMMA
March 20, 2012
MOHANAN Vs. REGIONAL TRANSPORT AUTHORITY
November 27, 2012
MOHANAN Vs. THE STATE OF KERALA
February 29, 2012
MOHANAN Vs. LAND TRIBUNAL
December 5, 2012
MOHANAN C. Vs. REGIONAL TRANSPORT OFFICER
October 15, 2012
MOHANAN K A Vs. ANANTHALAKSHMI
August 21, 2012
MOHANAN M Vs. ANANTHAKRISHNAN S/OTHEETHUNNY
July 31, 2012
MOHANAN M.V. AND ORS. Vs. STATE OF KERALA AND THE STATION HOUSE OFFICER
December 19, 2012
MOHANAN S/O KARUNAKARAN Vs. STATE OF KERALA REP BY DISTRICT COLLECTOR KOLLAM
May 30, 2012
MOHANAN V.P. Vs. STATE OF KERALA
December 19, 2012
MOHANAN, S/O. ANANDAN, MUNDAKKAL VEEDU Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR
October 19, 2012
MOHANAN.S. Vs. LAKSHMANAN, S/O.KRISHNAN
November 9, 2012
MOHANANATHAN S/O GOVINDAN NADAR Vs. SECRETARY SPECIAL GRADE KANJIRAMKULAM PANCHAYATH
May 28, 2012
MOHANDAS Vs. JAYATHI
June 15, 2012
MOHANDAS Vs. SUPERINTENDENT OF POLICE
August 16, 2012
MOHANDAS Vs. KERALA STATE CO OPERATIVE EMPLOYEES PENSION BOARD
May 25, 2012
MOHANDAS K A Vs. BRANCH MANAGER THRISSUR DISTRICT CO-OPERATIVE BANK
March 12, 2012
MOHANDAS, S/O. RAGHAVAN NAIR, KUZHI MAYIL, P.O. KARANTHUR, KOZHIKODE, Vs. STATE OF KERALA, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
January 24, 2012
MOHANRAJ CHAMMINI Vs. NEW INDIA ASSURANCE CO.LTD
October 10, 2012
MOHANRAJ S/O DASSAYYAN NADAR Vs. SUB REGISTRAR OFFICE OF THE SUB REGISTRAR PEERMADE IDUKKI
April 27, 2012
MOHMMED KUNJU Vs. STATE OF KERALA
January 13, 2012
MOIDEEN Vs. THE APPELLATE AUTHORITY (LAND REFORMS), THRISSUR
November 1, 2012
MOIDEENKUTTY K.K. Vs. SUB-DIVISIONAL MAGISTRATE
October 17, 2012
MOIDEENKUTTY NAHA Vs. THE SENIOR GEOLOGIST, DEPARTMENT OF MINING & GEOLOGY DISTRICT OFFICE, KOTTAYAM
June 13, 2012
MOIDEENKUTTY P C Vs. SECRETARY
March 21, 2012
MOIDU'S MEDICATE(P)LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 7, 2012
MOKAL SANTHOSH MAHADEO Vs. COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE UNIT KOCHI INTERNATIONAL AIRPORT LTD
June 5, 2012
MOKSHA FOODS & BEVERAGES (P) LTD Vs. STATE OF KERALA
February 9, 2012
MOLLY ABRAHAM Vs. CYRIAC THOMAS
May 21, 2012
MOLLY AJITHKUMAR Vs. VIMALA SASIDHRAN
January 2, 2012
MOLLY CHERIAN T. Vs. KERALA AGRICULTRUAL UNIVERSITY
November 8, 2012
MOLLY SEBASTIAN Vs. C.M. BHADRAN CHETTIPPARAMBIL HOUSE
July 20, 2012
MOLYKUTTY EAPEN Vs. SEBASTIAN PAILY
August 8, 2012
MONCY MATHEW Vs. RANJEN K.DINESH
October 1, 2012
MONYPLUS CHITS & FINANCE CO PVT LTD Vs. A D JOB
June 15, 2012
MOONNUKANDATHIL MODERN MILLS Vs. ABRAHAM THOMAS
October 10, 2012
MOORTHY Vs. STATE OF KERALA
July 12, 2012
MOOSA Vs. BANK OF BARODA
June 13, 2012
MOOSA Vs. UNION OF INDIA, REPRESENTED BY SECRETARY TO GOVERNMENT
October 3, 2012
MOOSAKKUTTY Vs. MUHAMMED
March 20, 2012
MOOSAKUTTY Vs. UNION OF INDIA
June 4, 2012
MORARJI G ALEX Vs. TRINITY ENTERPRISES AND ORS
December 12, 2012
MOTTAVILA SREEBHADRAKALI KSHETRAM COMMITTEE Vs. K.N.SUSEELAN
October 11, 2012
MOYIN KUTTY Vs. SECRETARY VAZHAYOOR GRAMA PANCHAYATH
July 20, 2012
MOZART GLOBAL FURNITURE Vs. SUB INSPECTOR OF POLICE
November 21, 2012
MR. P.K. JOHN, S/O. LATE IDICULAKUTTY, AGED 69 YEARS, RESIDING AT PANARATHUNDIL HOUSE C.C. NO. 29/1142, JUSTICE LANE, JANATHA ROAD VYTTILA, KOCHI - 19 Vs. JERUSALEM MAR THOMA CHURCH, ELAMKULAM, KADAVANTHRA P.O., KOCHI - 20, REP. BY ITS VIKAR,
July 30, 2012
MUDAVANGADAN ABBAS Vs. KURRIPPURATHODI MAYINKUTTY
June 29, 2012
MUHAMAD SHAFI Vs. STATE OF KERALA
December 31, 2012
MUHAMMAD THAYYIB S/O MUHAMMED KUTTY RASHEED MANZIL PATHAPRIYAN Vs. A P ABDUL KHADER MAULAVI S/O SAINUDEEN
April 12, 2012
MUHAMMED Vs. SIVAN PILLAI
April 3, 2012
MUHAMMED Vs. JOINT REGIONAL TRANSPORT OFFICER
February 9, 2012
MUHAMMED Vs. STATE OF KERALA
November 5, 2012
MUHAMMED Vs. O.P. ABOO
June 5, 2012
MUHAMMED @ KUNHAPPUTTY,S/O.HAMZA Vs. S.I. OF POLICE
November 19, 2012
MUHAMMED ABDUL RAZACK Vs. STATE OF KERALA
September 4, 2012
MUHAMMED ABDULLA Vs. ASST COLLECTOR AIR CUSTOMS
August 6, 2012
MUHAMMED ALIAS PAPPA Vs. DISTRICT COLLECTOR PALAKKAD
March 12, 2012
MUHAMMED AMJAD KHAN Vs. SHAFNA
May 24, 2012
MUHAMMED ANWAR Vs. THE REVENUE DIVISIONAL OFFICER, KOLLAM
June 12, 2012
MUHAMMED ASHARAF Vs. STATE OF KERALA
July 11, 2012
MUHAMMED ASHARAF Vs. COMMISSIONER
September 17, 2012
MUHAMMED BABU, S/O. KOYA MIG QUARTERS, KAKKANADU THRIKKAKKARA VILLAGE, ERNAKULAM DISTRICT Vs. NAJEEB, AGED 38, S/O. LATE YOUSEPH, PUTHENPURAPARAMBU, CHERAKUZHI, ELOOR EAST ERNAKULAM DT.-683 501,
August 3, 2012
MUHAMMED BASHEER Vs. JAMEELA P S
September 17, 2012
MUHAMMED BHUKARI S/O SAIDALAVI HAJI THAYYIL HOUSE ATHAVANAD (PO) TIRUR TALUK,MALAPPURAM DISTRICT Vs. SAJEERA P. D/O P. MOHAMOOD GREEN MAHAL HOUSE KUTTIPPURAM (P O) TIRUR TALUK,MALAPPURAM DISTRICT
March 15, 2012
MUHAMMED E.K. Vs. STATE OF KERALA
September 6, 2012
MUHAMMED FAWAS Vs. SUB INSPECTOR OF POLICE KATTAPANA POLICE STATION IDUKKI
June 11, 2012
MUHAMMED HANEEF K A Vs. STATE OF KERALA
August 1, 2012
MUHAMMED HARIS Vs. STATE BANK OF INDIA
December 7, 2012
MUHAMMED JOUHAR Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY REPRESENTED BY ITS REGISTRAR CUSAT CAMPUS KALAMASSERY
May 18, 2012
MUHAMMED KUNJU Vs. LITTLE FLOWER KURIES AND ENTERPRISES LTD
November 8, 2012
MUHAMMED KUNJU ABDUL KHADER KUNJU Vs. THANKAKUTTY
October 16, 2012
MUHAMMED KUTTY Vs. TAHSILDAR
December 19, 2012
MUHAMMED RAFEEKH Vs. STATE OF KERALA
June 25, 2012
MUHAMMED RAFI Vs. SYNDICATE BANK REPRESENTED BY ITS BRANCH MANAGER ADOOR BRANCH PATHANAMTHITTA DISTRICT
April 20, 2012
MUHAMMED RAFI Vs. GEOLOGIST
November 21, 2012
MUHAMMED RIFAS A.T. Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
November 1, 2012
MUHAMMED S.P. Vs. STATE OF KERALA
December 28, 2012
MUHAMMED S/O UNNIPOCKERUTTY Vs. DEPUTY TAHSILDAR
July 17, 2012
MUHAMMED SABIR Vs. CANTONMENT BOARD CANNANORE
October 16, 2012
MUHAMMED SADIK Vs. REVENUE DIVISIONAL OFFICER PEINTHALMANNA
April 2, 2012
MUHAMMED SALI Vs. OCHIRA GRAMA PANCHAYATH
June 25, 2012
MUHAMMED SALIM Vs. SUB INSPECTOR OF POLICE
April 3, 2012
MUHAMMED SHAFI A Vs. DISTRICT COLLECTOR
January 20, 2012
MUHAMMED SHERIFF Vs. CHERIL KRISHNAN MENON
July 5, 2012
MUHAMMED SOHAIL Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY
July 2, 2012
MUHAMMED SUDHEER PROPRIETOR M/S KALLATT AGENCIEST C Vs. COMMERCIAL TAX OFFICER
March 14, 2012
MUHAMMED SUNIL Vs. RAKESH TRADE CREDITS LTD AND ORS
December 1, 2012
MUHAMMED V P Vs. STATE BANK OF TRAVANCORE
July 31, 2012
MUHAMMEDKUTTY S/O LATE PARIYARATH KUTTU Vs. SPECIAL TAHSILDAR LAND ACQUISITION
June 20, 2012
MUHAMMEDKUTTY S/O. ABDULLAKUTTY HAJI, ILLETHEYYIL HOUSE, PATTAMBI Vs. THE SPECIAL TAHSILDAR, L.A. RAILWAY, TIRUR AND THE DEPUTY CHIEF ENGINEER, (CONSTRUCTIONS), SOUTHERN RAILWAY, CALICUT
March 28, 2012
MUHAMMEDUNNI BANKALATH Vs. MORAYUR GRAMA PANCHAYATH
June 8, 2012
MUJEEB Vs. STATE OF KERALA
June 27, 2012
MUJEEB A.K Vs. DISTRICT COLLECTOR
June 20, 2012
MUJEEB RAHIMAN Vs. SHIMCIA
July 2, 2012
MUJEEB RAHMAN T Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE
June 4, 2012
MUJEEB,S/O MOIDEEN KUTTY,CHALIL HOUSE Vs. JASNA CHOKLI
November 27, 2012
MUKESH S/O VEERAKANNAN Vs. R KESAVAN S/O K.RAJAN
May 23, 2012
MUKKATTIL KASIM Vs. IBRAHIM
October 19, 2012
MUKTHAR Vs. STATE
February 29, 2012
MUKUNDAN Vs. STATE OF KERALA
October 1, 2012
MUKUNDAN MENON M Vs. STATE OF KERALA
September 10, 2012
MULAMOOTTIL CONSUMER CREDITS LTD. Vs. DILI S.P.
September 18, 2012
MULAMOOTTIL FINANCE AND KURIES Vs. SHAJI POTHEN
December 11, 2012
MULAVUKADU PULAYA SAMAJAM Vs. THANKAPPAN
October 15, 2012
MULLOOR CO-OPERATIVE RURAL SOCIETY LTD Vs. BHARAT SANCHAR NIGAM LTD
May 24, 2012
MULLOOR RESIDENTS ASSOCIATION Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY, DEPARTMENT OF PORT
October 9, 2012
MULLOOR RURAL CO OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
April 10, 2012
MULTIMAS PROJECT PVT LTD Vs. COMMERCIAL TAX OFFICER
August 7, 2012
MUMTAZ Vs. BAI SINGH
July 25, 2012
MUMTAZ MOHAMMED KABEER Vs. VICE CHANCELLOR MAHATMA GANDHI UNIVERSITY
November 8, 2012
MUNDAYATTU VALAPPIL ANANDAN Vs. SPECIAL TAHSILDAR
July 4, 2012
MUNEER S/O RANI Vs. NATIONAL INSURANCE CO LTD
March 14, 2012
MUNIR P P Vs. STATE OF KERALA
May 23, 2012
MURALEEDHARAN Vs. SUB INSPECTOR OF POLICE
March 16, 2012
MURALEEDHARAN Vs. DEPUTY DIRECTOR
July 31, 2012
MURALEEDHARAN Vs. AGRICULTURE OFFICER
July 31, 2012
MURALEEDHARAN Vs. REGIONAL TRANSPORT OFFICER, PALAKKAD
October 10, 2012
MURALEEDHARAN Vs. SUNITHA
November 15, 2012
MURALEEDHARAN Vs. KOORKANCHERY SERVICE CO-OPERATIVE BANK LTD
September 11, 2012
MURALEEDHARAN Vs. NARAYANA GUPTHAN
October 31, 2012
MURALEEDHARAN Vs. NARAYANA GUPTHAN
October 31, 2012
MURALEEDHARAN Vs. STATE OF KERALA
February 29, 2012
MURALEEDHARAN @ KUNJUMON Vs. STATE OF KERALA REPRESENTED BY THE SUB INSPECTOR OF POLICE
October 19, 2012
MURALEEDHARAN NAIR Vs. STATE - SHO DHARMADAM POLICE STATION
August 21, 2012
MURALEEDHARAN V V Vs. SHAJI P G
March 12, 2012
MURALI Vs. SUB INSPECTOR OF POLICE KODANADU POLICE STATION ERNAKULAM DISTRICT
May 22, 2012
MURALI Vs. GEOLOGIST DISTRICT OFFICE OF THE DEPARTMENT OF MINING AND GEOLOGY
September 4, 2012
MURALI Vs. SUB INSPECTOR OF POLICE
October 30, 2012
MURALI K Vs. CANANRA BANK HARIPAD BRANCH ALAPPUZHA
April 27, 2012
MURALIDHARAN UNNITHAN P Vs. STATE OF KERALA
July 23, 2012
MURUGA DAS Vs. REGIONAL COMMANDER
December 20, 2012
MURUKAN Vs. STATE OF KERALA
June 25, 2012
MURUKAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
October 3, 2012
MURUKAN ALIAS MURUKESH A T S/O THANKAPPAN Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR
April 2, 2012
MURUKAN CHETTIYAR Vs. STATE BANK OF TRAVANCORE, ERAVIPLURAM BRANCH, KOLLAM
February 29, 2012
MUSLIM EDUCATIONAL SOCIETY Vs. STATE OF KERALA
October 18, 2012
MUTHOOT FINANCE CORPORATION Vs. COMMISSIONER OF INCOME TAX
September 7, 2012
MUTHOOT LEASING AND FINANCE LIMITED Vs. SARALA VIJAYAN
March 14, 2012
MUTHOOT LEASING AND FINANCE LTD Vs. JABEER NAZIB
June 6, 2012
MUTHOOT VEHICLE & ASSET FINANCE LTD AND ORS Vs. P P SAJU S/O PAILY; STATE OF KERALA AND ORS
October 4, 2012
MUTTIL RAJAN, S/O KUNHIRAMAN Vs. KUTHIRAKKAL LETHA AND ORS
December 3, 2012
MYMOONA AZEEZ Vs. THE KAYAMKULAM MUNICIPALITY
September 4, 2012
MYTHEEN S/O KAREEM VALIYAPARAMBIL THATTUPARAMBU PUTHENPURAYIL MULAVOOR Vs. STATE OF KERALA, REPRESENTED BY THE GOVERNMENT PLEADER HIGH COURT OF KERALA ERNAKULAM
March 20, 2012
N AHAMMED Vs. SECRETARY KASARAGOD PRIMARY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LIMITED
June 27, 2012
N B VIJAYAKUMAR PARTNER, HOTEL SREEDEVI Vs. STATE OF KERALA
June 20, 2012
N C ANDREWS Vs. MANAGER TOCH
July 31, 2012
N C DIVAKARAN Vs. STATE OF KERALA
June 21, 2012
N CHANDRAMOHANAKUMAR S/O THE LATE NARAYANAN NAIR Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
June 27, 2012
N K LINEESH S/O ASHOKAN Vs. K P NAZER
June 1, 2012
N K SREELEKHA AND ORS Vs. STATE OF KERALA AND ORS
March 27, 2012
N KRISHNA HOLLA Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
July 10, 2012
N KUJAMMUHAJI Vs. AUTHORISED OFFICER CANARA BANK
July 23, 2012
N MOHAN Vs. CHIEF MANAGER UNION BANK OF INDIA
April 3, 2012
N P AJITH KUMAR Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
July 24, 2012
N P VIJAYAKUMAR Vs. NARAYANIKUTTY AMMA
July 16, 2012
N S RAJESH Vs. PARAMESWARAN NAMBOOTHRI
June 21, 2012
N S S KARAYOGAM Vs. STATE OF KERALA
July 27, 2012
N S VALSALAKUMARY Vs. KAVIYOOR GRAMA PANCHAYATH
March 6, 2012
N S VIJAYAN Vs. AUTHORIZED OFFICER KOLLAM CO-OPERATIVE BANK LTD
May 21, 2012
N SAINULABDEEN Vs. ASST COMMISSIONER
August 1, 2012
N SALIM Vs. ASSISTANT COMMISSIONER
July 20, 2012
N SANTHOSHKUMAR Vs. KERALA STATE HOUSING BOARD
October 4, 2012
N SASI, MERYLAND, MULLARANCODE Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
June 14, 2012
N SISUPALAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION REPRESENTED BY ITS MANAGING DIRECTOR TRANSPORT BHAVAN FORT P O THIRUVANANTHAPURAM
April 27, 2012
N SUDHAKARAN Vs. SUPERINTENDENT OF POLICE ALAPPUZHA
March 15, 2012
N SUDHAKRAN Vs. STATE OF KERALA
August 13, 2012
N T APPU Vs. PADIPARAMBATH MEETHAL RAGHAVAN
May 28, 2012
N UNNIKRISHNAN NAIR S/O THANKAPPAN PILLAI Vs. UNION OF INDIA REPRESENTED BY SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF COMMERCE AND INDUSTRIES DEPARTMENT OF COMMERCE NEW DELHI
June 1, 2012
N V RAJU Vs. STATE OF KERALA
July 23, 2012
N VENUGOPAL Vs. DISTRICT COLLECTOR THRISSUR
July 23, 2012
N VISWANATHAN Vs. K AMMINI,KALEECKALAYYATHU
August 21, 2012
N. DEYANANDAN Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
October 10, 2012
N. MANOHARAN Vs. COMMERCIAL TAX INSPECTOR
August 22, 2012
N. RAMESAN Vs. STATE OF KERALA
October 11, 2012
N. RAVEENDRAN Vs. STATE OF KERALA
August 9, 2012
N. SULFIKKAR Vs. T.J. MATHEW
December 5, 2012
N. VASAVA PANICKER, SECRETARY, PIRAVANTHUR SERVICE CO-OPERATIVE BANK LTD. PIRAVANTHOOR Vs. S. SASIKALAKUMARI, VALUTHUNDI KIZHAKKE PUTHEN VEEDU, PAIMANATHOOR IN VAMBALA MURI PIRAVANTHOOR VILLAGE AND ORS.
November 28, 2012
N.A.ABDUL VAHAB Vs. STATE OF KERALA
November 22, 2012
N.B. CHANDRAMOHAN Vs. STATE OF KERALA
July 24, 2012
N.C. USHA Vs. K.M. MANHU UMMA
November 14, 2012
N.C.BOSE Vs. STATE OF KERALA
December 18, 2012
N.E THOMAS Vs. STATE OF KERALA
December 7, 2012
N.E.GANAPATHI NAMPOOTHIRI Vs. KARUNADAKAYOGAM
December 13, 2012
N.G. VIGNESHWARA BHAT Vs. KARITHYAYINI
August 8, 2012
N.GOPALAKRISHNAN Vs. SUPERINTENDENT OF POLICE
May 21, 2012
N.H. MUNAS Vs. BIJU MOHAMMED
April 12, 2012
N.J. BIJU Vs. THE COMMERCIAL TAX OFFICER-II
August 22, 2012
N.K. ABDUL HASSAN Vs. PEARL PRAKASH
March 2, 2012
N.K. CHANDRIKA Vs. C.K. SADASIVAN
March 1, 2012
N.K. VIJAYAN Vs. RETURING OFFICER/UNIT INSPECTOR KUTHIYATHODE UNIT
June 13, 2012
N.NAGENDRAN Vs. GANDHI
November 21, 2012
N.NATARAJAN Vs. DISTRICT EDUCATIONAL OFFICER
October 5, 2012
N.P. AJITHKUMAR Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY, MALAPPURAM
June 22, 2012
N.P.PAUL Vs. KERALA STATE ELECTRICITY BOARD
September 14, 2012
N.P.R. FINANCE LTD Vs. BINDU K.S.
September 5, 2012
N.P.R. FINANCE LTD. Vs. PIOUS GEORGE
February 28, 2012
N.R.SADANANDAN Vs. ANANDAVALLY
June 21, 2012
N.S.JAYAN Vs. DIRECTOR OF GEOLOGY
October 3, 2012
N.SUJATHA Vs. GEOLOGIST
November 16, 2012
NABEESA Vs. BUNDI NAGESWARA RAO
March 20, 2012
NADAKKAL CHANDRAN Vs. MANDEYAN YESHODA
April 9, 2012
NADAYI MOHANAN Vs. THALASSERY MUNICIPALITY
June 12, 2012
NADUKKARA AGRO PROCESSING CO LTD Vs. MANIKANDAN PILLAI
July 5, 2012
NADUVILAKATH NAZIM BUSHRA ABDUL LATHEEF Vs. THE STATE OF KERALA
February 28, 2012
NAFEESA E K. Vs. SUB INSPECTOR OF POLICE
December 13, 2012
NAGAMMAI, W/O.SUBRAMANIAN Vs. DIRECTOR OF URBAN AFFAIRS, PUBLIC OFFICE BUILDING
September 20, 2012
NAGEENA Vs. STATE OF KERALA
March 29, 2012
NAGOOR MUHAMMEDKHAN Vs. SUB INSPECTOR OF POLICE
November 28, 2012
NAIGO Vs. STATE OF KERALA
March 20, 2012
NAIR NITHIN GOPALAKRISHNAN Vs. STATE OF KERALA
May 31, 2012
NAJEEB A A Vs. AUTHORISED OFFICER AND AMP CHIEF MANAGER
August 7, 2012
NAJEEB RAWTHER Vs. BINU T S THYPARAMBIL HOUSE
September 4, 2012
NAJIMUDEEN Vs. SOUTH INDIAN BANK LTD
September 4, 2012
NAJMA Vs. REGISTRAR GENERAL OF MARRIAGE
January 20, 2012
NALINAKSHAN Vs. STATE OF KERALA
October 9, 2012
NALINI Vs. ABRAHAM
May 23, 2012
NALINI Vs. DISTRICT REGISTRAR
November 28, 2012
NALINIKUTTY AMMA Vs. MINI ANTONY
August 2, 2012
NANATH KURUVAYIL MOIDEEN Vs. DISTRICT OLLECTOR MALAPPURAM
July 23, 2012
NANDANA NARAYANAN Vs. GOVERNMENT OF INDIA
November 7, 2012
NANDANAN Vs. STATE OF KERALA
November 16, 2012
NANGANADATH PULPARAMBIL BALAN Vs. CHERORAMANNIL LEELA
October 19, 2012
NANU Vs. ADDITIONAL DISTRICT MAGISTRATE
November 5, 2012
NARAYANA EDUCATIONAL AND RURAL DEVELOPMENT Vs. STATE OF KERALA
October 11, 2012
NARAYANA KURUPPU Vs. KERALA STATE CO OPERATIVE EMPLOYEES PENSION BOARD
January 12, 2012
NARAYANA PILLAI Vs. STATE OF KERALA
May 21, 2012
NARAYANA PILLAI Vs. PANKAJAKSHI AMMA
September 11, 2012
NARAYANA REDDIAR Vs. STATE OF KERALA
June 14, 2012
NARAYANAN Vs. LABOUR COURT ERNAKULAM
July 17, 2012
NARAYANAN KRISHNAN, PLAVILAKATHU VEEDU, VENPALAVATTOM DESOM, ANAYARA VILLAGE TRIVANDRUM TALUK AND ORS. Vs. L. KRISHNAMMA, R/A, AT AJITH BHAVAN, PALLICHAL DESOM, PALLICHAL VILLAGE AND ORS.
March 23, 2012
NARAYANAN NAMBOOTHIRI Vs. SPL TAHSILDAR GURUVAYOOR DEVASWOM
June 27, 2012
NARAYANAN S/O. NANU Vs. STATE OF KERALA, REPRESENTED BY SUB INSPECTOR OF POLICE
November 16, 2012
NARAYANAN, S/O. NANU Vs. STATE OF KERALA
November 28, 2012
NARAYANI AMMA Vs. SECRETARY VADAKARA CO-OPERATIVE AGRICULTURAL
June 21, 2012
NARAYANIKUTTY Vs. CHIEF CONSERVATOR OF FORESTS
June 6, 2012
NARESH KUMAR GARG Vs. SENIOR INTELLIGENCE OFFICER
July 12, 2012
NASAR KHAN P M S/O P A M KHAN Vs. DISTRICT COLLECTOR
March 6, 2012
NASARUDEEN Vs. STATE OF KERALA
May 2, 2012
NASEEMA BEEVI Vs. DISTRICT SUPERINTENDENT OF POLICE
June 12, 2012
NASEEMA SAIFI Vs. STATE OF KERALA
September 7, 2012
NASEERA BEEGUM Vs. STATE OF KERALA
June 4, 2012
NASIR.T. Vs. GEOLOGIST
October 17, 2012
NATARAJAN R Vs. VILLAGE OFFICER
July 31, 2012
NATIONAL ASPHALT PRODUCTS AND CONSTRUCTION COMPANY LIMITED Vs. THE CIRCLE INSPECTOR OF POLICE
June 11, 2012
NATIONAL INSURANCE CO LTD Vs. T T MAMMU
February 28, 2012
NATIONAL INSURANCE CO LTD Vs. M MOHAMMED SAJID ALIAS SAJI
July 6, 2012
NATIONAL INSURANCE CO LTD Vs. LAILA
June 18, 2012
NATIONAL INSURANCE CO LTD Vs. SEETHALAKSMY AND ORS
August 6, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. SYMALAKUMARI P N W/O LATE SIVANKUTTY
March 12, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. ROY P.C.
July 16, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. DEVAKI AMMA
December 18, 2012
NATIONAL INSURANCE COMPANY LTD Vs. SABU VARGHESE S/O VARGHESE
March 12, 2012
NATIONAL INSURANCE COMPANY LTD Vs. ANJU RANI BAKSHI
July 3, 2012
NATIONAL INSURANCE COMPANY LTD Vs. K K MADHAVAN S/O KELU NAIR
June 20, 2012
NATIONAL INSURANCE COMPANY LTD Vs. ANNAKUTTY THOMAS
June 19, 2012
NATIONAL INSURANCE COMPANY LTD Vs. M V NARAYANAN
August 7, 2012
NATIONAL INSURANCE COMPANY LTD Vs. SAJITHA BEEGOM N
July 13, 2012
NATIONAL INSURANCE COMPANY LTD Vs. MARY
November 2, 2012
NATIONAL INSURANCE COMPANY LTD Vs. K FAISAL
March 15, 2012
NATIONAL INSURANCE COMPANY LTD, REPRESENTED BY ITS DIVISIONAL MANAGER, KOCHI. Vs. DHANYA. B , 13 YEARS, (MINOR), DATE OF BIRTH 13/6/1984, D/O. LATE SRI BALACHANDRAN, NOW RESIDING AT ABHILASH, SANTHI NAGAR, THEKKUMBAGHOM, TRIPUNITHURA, PIN - 682301,
March 7, 2012
NATIONAL INSURNCE COMPANY LTD Vs. PADMAVATHY
January 6, 2012
NATIONAL SHRINE BASILICA OF OUR LADY OF VALLARPADOM Vs. STATE OF KERALA
June 25, 2012
NATIONAL TIMBERS BUILDING Vs. INCOME TAX OFFICER
March 14, 2012
NAVABHARAT VIGNAN TRUST Vs. NASIHUDEEN
November 2, 2012
NAVAIKULAM BRAHMANA SAMOOHAM Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY
December 7, 2012
NAVAS ABDULLA S/O T D ABDULLA Vs. TAHSILDAR KANAYANNUR TALUK
March 5, 2012
NAVAS B Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT DEPARTMENT OF REVENUE SECRETARIAT THIRUVANANTHAPURAM
April 27, 2012
NAVAS S/O MOIDEEN KUNJU Vs. NATHASHA HAMEED
April 12, 2012
NAVEEN DIVAKAR Vs. STATE OF KERALA
April 2, 2012
NAYARUKANDIYIL VINODAN AND ORS Vs. RAJIMON, MUKUNDAN AND ORS
September 5, 2012
NAYOMI Vs. ROOTH ALIAS KOCHURANI
August 13, 2012
NAZAR Vs. SUB INSPECTOR OF POLICE KOTTIYAM POLICE STATION KOTTIYAM KOLLAM
April 24, 2012
NAZAR MUSALIAR Vs. EMPLOYEES PROVIDENT FUNDS APPELLATE TRIBUNAL
July 19, 2012
NAZAR P A Vs. ADDITIONAL DISTRICT MAGISTRATE
August 21, 2012
NAZAR S/O SYED MOHAMMED NAZEEM MANZIL Vs. STATE OF KERALA
December 20, 2012
NAZARUDEEN A Vs. DISTRICT COLLECTOR KOLLAM
October 1, 2012
NAZARUDHEEN Vs. SHINY SHAKEER
April 10, 2012
NAZEEM Vs. STATE OF KERALA
November 12, 2012
NAZIMUDEEN LEBBA Vs. REGIONAL TRANSPORT AUTHORITY
November 28, 2012
NEDHI MOL Vs. K.K.BABU
September 19, 2012
NEEL JOSE Vs. THE REGIONAL TRANSPORT OFFICER, (SECRETARY, REGIONAL TRANSPORT AUTHORITY), KOTTAYAM
July 19, 2012
NEELA CHINNA Vs. GANGADHARAN PILLAI
March 25, 2012
NEELANKOL MUKUNDAN Vs. KADANKOTTU VALIYA KUNHAMBU NAMBIAR
December 14, 2012
NEELI @ SEETHA ANTHARJANAM Vs. HARIDASAN NAIR
October 8, 2012
NEEMA SUBHASH Vs. MAHATMA GANDHI UNIVERSITY
September 5, 2012
NEERAKKAL LATEX(P) LTD Vs. INTELLIGENCE OFFICER
November 23, 2012
NEETHA SEBASTIAN Vs. SALES TAX OFFICER
March 14, 2012
NEETHI VENUGOPAL Vs. CONTROLLER OF EXAMINATIONS MAHATHMA GANDHI UNIVERSITY KOTTAYAM
May 11, 2012
NEETHU RAJAN Vs. MAHATHMA GANDHI UNIVERSITY
August 21, 2012
NELKADIR BONE INDUSTRIES, EDAYAR Vs. COMMERCIAL TAX OFFICER
November 7, 2012
NELLIKAPARAMBATH MARIYAM Vs. KARUVANKANDI THAZHA KUNI ACHUTHAN
May 21, 2012
NELSON OADALVILA VEEDU KEZHAKKEKARA ANAPPARA VELLARADA DESOM VELLARADA VILLAGE THIRUVANANTHAPURAM Vs. THANKASWAMI S/O KOCHAPPI
June 1, 2012
NEPOLIAN JOHNSON Vs. STATE POLICE CHIEF VAZHUTHACAUD
March 14, 2012
NEPUNE TRADE LINKS PVT LTD Vs. COMMISSIONER OF CUSTOMS
April 10, 2012
NESA BAI W/O H S SAM SWAMINATHA KUMAR Vs. BRANCH MANAGER
March 13, 2012
NESAN NADAR Vs. SUMATHI
September 17, 2012
NEW INDIA ASSURANCE CO LTD Vs. RUKHIYA
February 3, 2012
NEW INDIA ASSURANCE CO LTD Vs. P K CHACKO
June 27, 2012
NEW INDIA ASSURANCE CO LTD Vs. N SUBAIDA
June 1, 2012
NEW INDIA ASSURANCE CO LTD Vs. KUNJUMOLE
November 17, 2012
NEW INDIA ASSURANCE CO LTD Vs. KAMALAMMA
August 17, 2012
NEW INDIA ASSURANCE CO LTD Vs. SANTHAKUMAR, S/O KRISHNAN, OORAPADAM VEEDU
March 21, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. PRAKASAN
July 20, 2012
NEW INDIA ASSURANCE CO.LTD Vs. BINDU, W/O.LATE BABU
November 8, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KAMALAM W/O LATE KUTTAN V K
March 9, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANISH ALIAS POOPPY S/O RAVEENDRAN CHALIL HOUSE VATTAPPARA.P O CHATHURANKAPARA VILLAGE
April 9, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BABY PHILIP, KOOLIPURACKAL HOUSE
November 28, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. VENU K SHABU NIVAS
February 17, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. ABDUL REHAMAN ALIAS ANTHRU
July 5, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. P JAYALAKSHMI LATHA
July 5, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. RAJU PAUL AND ORS
March 30, 2012
NEW INDIA ASSURANCE COMPANY LTD. Vs. SIMNISH E.B.
March 8, 2012
NEW INDIA ASSURANCE COMPANY LTD. Vs. SOFIYA NAWAS
June 18, 2012
NEWMAN CENTRAL SCHOOL Vs. DIRECTOR GENERAL OF POLICE
July 9, 2012
NG DEEPA Vs. SECRETARY
June 7, 2012
NIDHI GOEL Vs. STATE OF KERALA
May 22, 2012
NIFAL V T Vs. COMMERCIAL TAX OFFICER
March 14, 2012
NIJEE MAJEED Vs. STATE OF KERALA
March 29, 2012
NIKHIL S. Vs. THE MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
June 6, 2012
NIKHIL S/O.LATE RAJAN Vs. STATE OF KERALA
December 28, 2012
NIPUN VARGHESE Vs. STATE OF KERALA
June 26, 2012
NIRMALA V.BALIGA Vs. M.N.ABBAS
November 29, 2012
NIRMALA W/O.LATE SANKARAN Vs. STATE OF KERALA
June 21, 2012
NIRMALYAM RESIDENCY HOTELS PVT LTD Vs. ALANKODE GRAMA PANCHAYAT
August 6, 2012
NISAR PARAYIL Vs. COMMERCIAL TAX OFFICER
August 22, 2012
NISARUDEEN Vs. CIRCLE INSPECTOR OF POLICE, KAZHAKKOOTTAM THIRUVANANTHAPURAM
October 11, 2012
NISHA Vs. MANOJ KUMAR
August 14, 2012
NISHA Vs. UNNIKRISHNAN
September 11, 2012
NISHA AKBAR Vs. AUTHORIZED OFFICER
July 31, 2012
NISHA SUSAN GEORGE Vs. ALEXANDER VADEKKEDAM
July 13, 2012
NISHADA Vs. JAYAKUMAR
September 4, 2012
NISHIL Vs. STATE OF KERALA
May 21, 2012
NISSAM Vs. STATE OF KERALA
December 4, 2012
NITHEESH MURALI KALLUNGAL PUTHUPARIYARAM PALAKKAD Vs. SUPERINTENDENT OF POLICE
March 19, 2012
NITHIN CHERIAN S/O CHERIAN Vs. CIRCLE INSPECTOR OF POLICE, PALAI POLICE STATION
February 29, 2012
NITHIN RAJU Vs. UNIVERSITY OF KERALA
May 25, 2012
NITHIN T S Vs. STATE OF KERALA
February 23, 2012
NITHYA K V Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
January 5, 2012
NITIN ALLEN AND ORS Vs. COMMISSIONER OF EXCISE AND ORS
January 3, 2012
NITTA GELATIN (INDIA) LIMITED Vs. GOWRI
December 31, 2012
NIVEDITHA VIDHYA PEEDAM Vs. STATE OF KERALA
November 7, 2012
NIVZ IMPORTS AND EXPORTS PVT LTD Vs. COMMERCIAL TAX INSPECTOR
July 20, 2012
NIYAS MARAKAR Vs. CENTRAL BOARD OF SECONDARY EDUCATION
June 4, 2012
NIZAM Vs. THE DIVISIONAL MANAGER, THE NATIONAL INSURANCE CO. LTD., KOLLAM
February 17, 2012
NIZAMUDEEN A Vs. STATE POLICE CHIEF POLICE HEAD QUARTERS, VAZHUTHACAUD
October 16, 2012
NIZAMUDEEN, S/O. ALI KANNU Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
October 17, 2012
NJANAPRAKASAN Vs. T.A.BONY,S/O.T.V.ANTONY
December 4, 2012
NK SIDEEQUE Vs. DISTRICT COLLECTOR
June 11, 2012
NOEL VILLAS AND APARTMENTS REPRESENTED BY ITS MANAGING PARTNER-JOHN THOMAS Vs. THRIKKAKARA MUNICIPALITY REPRESENTED BY ITS SECRETARY THRIKKAKARA
June 12, 2012
NOORJAHAN K S Vs. STATE OF KERALA
September 7, 2012
NOORNISA, W/O. SHAHUL HAMEED Vs. KOMALAVALLY, W/O. KASIVISWANATHAN
November 19, 2012
NOORNISA, W/O. SHAHUL HAMEED Vs. V.KESAVAN, S/O. SIVASANKAR
November 5, 2012
NOORUL ISLAM EDUCATIONAL TRUST Vs. UNION OF INDIA
October 12, 2012
NOUFAL P Vs. REVENUE DIVISIONAL OFFICER
March 6, 2012
NOUSHAD, S/O ALI Vs. STATE OF KERALA THROUGH THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
March 29, 2012
NOUSHIN KAMMADAN Vs. PASSPORT OFFICER
November 9, 2012
NP SHINI Vs. K UNNIKRISHNAN
June 8, 2012
NUJUMUDEEN Vs. R.V. SURESH KUMAR
March 23, 2012
NUSRINE HUSSAIN Vs. SULEKHA A.S.
September 6, 2012
NYSAL Vs. STATE OF KERALA
December 20, 2012
O G CHERIAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION REPRESENTED BY ITS MANAGING DIRECTOR TRANSPORT BHAVAN
April 20, 2012
O M THANKACHAN Vs. UNION BANK OF INDIA
September 5, 2012
O T M NOUSHAD Vs. REGIONAL TRANSPORT OFFICER
July 20, 2012
O.A.ASOKAKUMARAN Vs. STATE OF KERALA, REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT
October 16, 2012
O.M. KARMALEETHA Vs. N.K. RAMACHANDRAN
January 9, 2012
O.N.SATHI Vs. P.L.PREMAN
October 9, 2012
O.P. SREEDHARA MENON Vs. K. AMARNATH SHETTY
February 9, 2012
OBERON EDIFICES AND ESTATES PVT LTD Vs. COMMERCIAL TAX INSPECTOR
August 10, 2012
ODIYIL KORAPPAN Vs. SPECIAL TAHSILDAR
July 6, 2012
OIL PALM INDIA LTD Vs. PRESIDING OIL PALM PLANTATION WORKERS UNION I N T U C PUNNAKUKKU
February 17, 2012
OMANA Vs. STATE OF KERALA
November 21, 2012
OMANA Vs. THRISSUR DISTRICT CO-OPERATIVE BANK LIMITED, THE GENERAL MANAGER, MOHANAN AND BAIJA
December 19, 2012
OMANA JAMES Vs. STATE OF KERALA
June 5, 2012
OMANA K K Vs. STATE OF KERALA REP BY ITS SECRETARY TO THE GOVERNMENT
April 27, 2012
OMANA MANOHARAN Vs. KERALA TOURISM DEVELOPMENT CORPORATION
September 6, 2012
OMANA THOMAS Vs. STATE OF KERALA
November 29, 2012
OMANA, W/O.KUMARAN Vs. STATE OF KERALA
October 29, 2012
OMANAKUTTAN Vs. SOMARAJAN
August 6, 2012
OMANAKUTTAN PILLAI Vs. THE STATE OF KERALA
November 28, 2012
OMANAMMA Vs. UNION OF INDIA
July 26, 2012
OMEGA CROWN Vs. THOMSON
February 14, 2012
OOMMEN THOMAS Vs. ANITHA A.R.
December 4, 2012
ORIENTAL INSURANCE CO LTD Vs. MARIAMMA JAMES W/O J JAMES
June 25, 2012
ORIENTAL INSURANCE CO LTD Vs. RAJU
June 25, 2012
ORIENTAL INSURANCE CO LTD Vs. P P NANDANAN
November 23, 2012
ORIENTAL INSURANCE CO LTD Vs. KALIYAN AND ORS
August 2, 2012
ORIENTAL INSURANCE CO LTD Vs. THANKAM W/O LATE GOPI AND ORS
March 26, 2012
ORIENTAL INSURANCE CO.LTD. Vs. SHAMEENA W/O. RK MUJEEB, KUNEEMMAL
June 18, 2012
ORIENTAL INSURANCE CO.LTD. Vs. JOSEPH V.V.
January 24, 2012
ORIENTAL INSURANCE COMPANY LTD Vs. JAYARAJAN
March 19, 2012
ORUVANGARA MAMMU Vs. K DEEPA
February 7, 2012
OSEELA ABDUL KHADER Vs. STATE OF KERALA
October 1, 2012
OUSEPACHAN @ JOSEPH MATHEW, S/O MATHEW, PUTHUVEEDU, MULAVANA BHAGOM, MADAPPALLY Vs. STATE OF KERALA REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA ERNAKULAM
September 12, 2012
OUSEPH ANTONY Vs. STATE OF KERALA
August 2, 2012
OUSEPH C.D. Vs. DIRECTOR OF PUBLIC INSTRUCTIONS, JAGATHY, THIRUVANANTHAPURAM
March 20, 2012
OUSEPH JOHN, RESIDING AT MUKKATHODU PURAYIDATHIL, VAIPUR MURI ANICKADU VILLAGE, MALLAPPALLY TALUK AND AMMUKUTTY JOHN OF -DO- -DO- Vs. M.J. JOSE, PUNNAVELIL, MUKKETHODU VEEDU, ANICKADU VILLAGE MALLAPPALLY TALUK AND ORS.
September 11, 2012
OUSEPH MATHAI Vs. STATE OF KERALA
January 19, 2012
OUSEPH POULOSE Vs. KUTTAPPAN CHOTHI
November 12, 2012
OUSEPH SCARIA Vs. STATE OF KERALA
August 1, 2012
OUSEPH THOMAS Vs. STATE OF KERALA
June 5, 2012
OUSEPHKUTTY Vs. REGIONAL TRANSPORT OFFICER
May 29, 2012
OUTLOOK SIGNAGE PVT. LTD. Vs. COMMERCIAL TAX OFFICER (WC)
November 28, 2012
OYATTI PAVITHRAN S/O GOVINDAN Vs. P K RAJENDRA KUMAR S/O LATE BHARATHAN
July 5, 2012
P A DASTHAKIR S/O PEERUMUHAMMED Vs. DEPUTY SUPERINTENDENT OF POLICE
July 4, 2012
P A PAUL Vs. PRABHAKARAN
August 3, 2012
P A SANTHOSH Vs. VELLATHOOVAL GRAMA PANCHAYATH
August 10, 2012
P ABDURAHIMAN, S/O MOHAMED Vs. DISTRICT EXECUTIVE OFFICER, KERALA MOTOR TRANSPORT WORKERS WELFARE FUND BOARD MALAPPURAM
March 1, 2012
P ABDURAHMAN Vs. RIJU DEVASIA
July 31, 2012
P ALI Vs. AREACODE GRAMA PANCHAYATH
August 16, 2012
P BALACHANDRAN Vs. COMMISSIONER OF POLICE
June 5, 2012
P C ACHAMU Vs. MUHAMMED BASHEER
January 31, 2012
P C APPUKUTTAN Vs. STATE OF KERALA
March 2, 2012
P C FRANCIS Vs. COMMISSIONER OF INCOME TAX
August 14, 2012
P C JOHN Vs. KOTTAYAM MUNICIPALITY REPRESENTED BY ITS SECRETARY MUNICIPAL OFFICE KOTTAYAM
May 21, 2012
P C KUNHU MOHAMMED Vs. UNION BANK OF INDIA
August 22, 2012
P C MURALEEDHARAN Vs. SECRETARY CORPORATION OF THRISSUR THRISSUR
May 21, 2012
P C UNNIKRISHNAN S/O LATE P K JANARDHANAN NAMBIAR Vs. A AJITH KUMAR
April 9, 2012
P D SUGUTHAN Vs. O K MURALEEDHARAN NAIR
September 12, 2012
P DHARMARAJAN Vs. EXCISE COMMISSIONER
June 26, 2012
P E MARTIN Vs. STATE OF KERALA
July 20, 2012
P G PRIYAN Vs. SUSHAMA
September 3, 2012
P G RAKESH MENON Vs. HOMEX TRADE LINKS PVT LTD
August 17, 2012
P GIRIJA, H S A (SOCIAL STUDIES), PARLI HIGH SCHOOL, PARLI PALAKKAD Vs. DISTRICT EDUCATIONAL OFFICER, PALAKKAD, PALAKKAD
March 21, 2012
P H NOUSHAD Vs. DISTRICT COLLECTOR
March 29, 2012
P HAMZA Vs. STATE OF KERALA
July 3, 2012
P J MATHEW Vs. STATE OF KERALA REPRESENTED BY ITS PRINCIPAL SECRETARY
March 29, 2012
P J PETER Vs. ELAMKUNNAPUZHA GRAMA PANCHAYAT
July 6, 2012
P K ABDUL LATHEEF Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY REVENUE DEPARTMENT SECRETARIAT THIRUVANANTHAPURAM
May 29, 2012
P K ABRAHAM S/O KURIAN Vs. MALABAR CEMENTS LIMITED AND ORS
August 2, 2012
P K GEORGE Vs. INDIAN EVANGILICKAL LUTHERAN CHURCH TRUST ASSOCIATION
June 26, 2012
P K JAYAPRAKASH Vs. STATE OF KERALA
August 7, 2012
P K KAMALASANAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
June 15, 2012
P K PUSHPAKARAN Vs. SECRETARY PORKULAM GRAMA PANCHAYATH PORKULAM
May 31, 2012
P K RAJEEV Vs. COMMERCIAL TAX INSPECTOR
August 3, 2012
P K SHAHEER BABU Vs. STATE OF KERALA
April 2, 2012
P K SHAJI Vs. JITHU JOSE AND ORS
November 26, 2012
P K SHANAVAS KHAN Vs. GENERAL MANAGER
June 8, 2012
P K SREEDHARAN NAIR PANACHAKAL VEEDU Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT LOCAL ADMINISTRATION
July 31, 2012
P K SUBAIDA Vs. DISTRICT COLLECTOR
June 25, 2012
P K THOMAS Vs. SUPERINTENDENT OF POLICE
March 19, 2012
P K THOMAS Vs. SREEDHARAN S/O KOMAN
June 5, 2012
P K VASU Vs. LEELA D/O LATE KUPPANDI PUTHUPPARIYARAM AMSOM DESOM
June 4, 2012
P KADEEJA Vs. MANJERI MUNICIPALITY
August 6, 2012
P KRISHNAMOORTHY S/O PAZHANIYAPPAN Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS THIRUVANANTHAPURAM
May 22, 2012
P KUNHAPPA NAMBIAR Vs. REGHUNATHAN S/O NARAYANAN
May 21, 2012
P KURUVILA JACOB Vs. STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR KOTTAYAM
March 12, 2012
P L MOHANAN Vs. SUPERINTENDENT OF POLICE
August 14, 2012
P M BEENA Vs. KERALA STATE WOMENS DEVELOPMENT CORPORATION LTD
July 3, 2012
P M JALAJA Vs. DISTRICT COLLECTOR
June 22, 2012
P M JEEVANANDAN Vs. SOMAVALLY AMMA NAIR
July 23, 2012
P M JUNAID Vs. REGIONAL TRANSPORT AUTHORITY ERNAKULAM REPRESENTED BY ITS SECRETARY ERNAKULAM
May 21, 2012
P M MUHAMMED BASHEER Vs. STATE OF KERALA
January 9, 2012
P M PRABHAKARAN Vs. V SIVAPRASAD
April 17, 2012
P M SHAHIN Vs. HYDROSE KOYA THANGAL
July 4, 2012
P M SUMESH Vs. STATE OF KERALA
July 6, 2012
P MALATHY AMMA Vs. COCHIN DEVASWOM BOARD
August 10, 2012
P MUSTHAFA PM FISHERIES Vs. STATE OF KERALA
June 11, 2012
P N BALRAM Vs. KERALA FINAICIAL CORPORATION REPRESENTED BY CHIEF MANAGER TRICHUR
March 7, 2012
P N SHAJITHA W/O K S SABU Vs. CIRCLE INSPECTOR OF POLICE
March 19, 2012
P N SIVASANKARAN Vs. STATE OF KERALA
July 12, 2012
P N SUBRAMANIAN Vs. K RAJAPPA KAIMAL
February 16, 2012
P N SWAROOP Vs. STATE OF KERALA
June 21, 2012
P P GOPALAN Vs. T GANESAN
May 21, 2012
P P JANAKI Vs. NORTH MALABAR GRAMIN BANK
September 3, 2012
P P KUNHI MOHAMMED Vs. KERALA STATE ROAD TRANSPORT CORPORATION
July 13, 2012
P P LONAPPAN Vs. CR SUNDARAMURTI
July 10, 2012
P P MOHAMMED YASEEN Vs. TAHSILDAR TIRUR MALAPPURAM DISTRICT
May 23, 2012
P P MUKUNDAN Vs. V SUNIL KUMAR
August 16, 2012
P P SEBY Vs. P K RAJAN
June 18, 2012
P P UMAIBA Vs. MANAGER FEDERAL BANK LTD
July 19, 2012
P R ANANDESWARY AMMA Vs. C A VARGHESE
May 28, 2012
P R DINESH Vs. CORPORATION OF COCHIN
August 13, 2012
P R PRAMOD Vs. STATE OF KERALA
August 16, 2012
P R SASIKUMAR S/OSIVARAMA PANICKER PATTARODATH KIZHAKETHIL KURATTISSERY MANNAR MAVELIKARA Vs. STATE OF KERALA REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT GENERAL EDUCATION N DEPARTMENT GOVERNMENT SECRETARIAT
April 12, 2012
P RAGHAVAN Vs. REGIONAL TRANSPORT AUTHORITY
June 4, 2012
P RAJU S/O PONNAYYAN Vs. THANKARAJ S/O THAMPSON NADAR
July 2, 2012
P REMA Vs. STATE OF KERALA
June 4, 2012
P RUKHIYA Vs. VILLAGE OFFICER
July 2, 2012
P S GANESH Vs. STATE OF KERALA
January 12, 2012
P S JOHN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES ALAPPUZHA
May 21, 2012
P S JOSE Vs. KAVILE VALAPPIL MOHANAN
May 24, 2012
P S PRAMOD Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY MALAPPURAM
April 27, 2012
P S SURESH KUMAR Vs. STATE OF KERALA
July 25, 2012
P S SWAPNA Vs. STATE OF KERALA
July 25, 2012
P S VIJAYAN S/O C SANKARAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY DEPARTMENT OF COMMERCIAL TAXES
March 15, 2012
P SAJEED Vs. STATE OF KERALA
May 2, 2012
P SAKTHIKUMAR Vs. R B AJITH KUMAR
August 22, 2012
P SASI MANAGER N S HIGH SCHOOL VALOOR CHERUVALUR P O (VIA) KORATTY THRISSUR Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT GENERAL EDUCATION DEPARTMENT SECRETARIAT THIRUVANANTHAPURAM
June 4, 2012
P SHAMEER, S/O AHAMMED Vs. KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT BHAVAN
August 9, 2012
P SOMAN Vs. PAZHAMADAM FINANCE PRIVATE LTD
August 21, 2012
P SUKUMARAN Vs. AMSU
June 21, 2012
P SURENDRAN Vs. DISTRICT COLLECTOR
July 23, 2012
P SURESH Vs. KERALA STATE REP BY THE CHIEF SECRETARY
August 14, 2012
P T AJAYAMOHAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
August 6, 2012
P T ALEY @ LISA THOMAS AND ORS Vs. V J THOMAS AND ORS
January 3, 2012
P T FIROZ KHAN Vs. T K HAMZA
July 4, 2012
P T MUHAMMED BASHEER Vs. DISTRICT COLLECTOR PALAKKAD
May 24, 2012
P T SHEELA Vs. MEDICAL COUNCIL OF INDIA
July 6, 2012
P T SURENDRAN Vs. GOVERNMENT OF INDIA
September 5, 2012
P THAMPAN NAIR Vs. TAHSILDAFR TALUK OFFICE HOSDURG KASARGOD DISTRICT
March 20, 2012
P THNKAYYAN Vs. P VASUNNI
June 4, 2012
P U SHANMUGHAN Vs. K P CHERIYA AHAMED
July 6, 2012
P V BABY S/O VARKEY Vs. K V MOHARAN ALIAS JAYAN
November 5, 2012
P V CHACKO Vs. PANCHAYATH REPRESENTED BY ITS SECRETARY
August 13, 2012
P V CHANDRAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY INDUSTRIES DEPARTMENT GOVERNMENT OF KERALA THIRUVANANTHAPURAM
May 23, 2012
P V CHERIAN Vs. C K ANDREWS
June 20, 2012
P V GEORGE Vs. REGISTRAR OF CO-OPERATIVE SOCIETIESTHIRUVANANTHAPURAM
July 23, 2012
P V GOPINATHAN S/O LATE RAMAN NAIR Vs. NEDUNGADI BANK LTD
July 13, 2012
P V MAJEED MANAGING PARTNER PALAKKAD DISTRICT Vs. STATE OF KERALA REPRESENTED BY THE PRINCIPAL CHIEF CONSERVATOR OF FOREST THIRUVANANTHAPURAM
February 29, 2012
P V MATHEW Vs. P C MATHEW S/0.CHERIAN
August 1, 2012
P V MOHAN KUMAR Vs. STATE OF KERALA
March 2, 2012
P V MUHAMMED S/O ABDUL KHADER Vs. MUHAMMED RAFEEQUE
March 29, 2012
P V POULOSE Vs. ASSISTANT MANAGER
June 26, 2012
P V RAJAN Vs. DIRECTOR LOCAL FUND AUDIT
July 4, 2012
P V SABU Vs. STATE OF KERALA REPBY THE SECRETARY TO GOVERNMETN
July 23, 2012
P V VARGHESE @ BABU Vs. STATE OF KERALA
February 29, 2012
P VIJAYALEKSHMI Vs. PUSHPALATHA
September 13, 2012
P Y ALICE W/O P P BABY Vs. JOSE ANTONY S/O ANTONY CHIRAKARA
July 27, 2012
P. ABDUL AZEEZ Vs. STATE OF KERALA
February 10, 2012
P. BALASUBRAMANIAN Vs. T.K. ANEESH KUMAR
March 30, 2012
P. BAVA SAIDALI Vs. THE EXECUTIVE OFFICER, OFFICE OF THE KERALA HAJ COMMITTEE
June 6, 2012
P. BHASKARAN Vs. K. UNNIKRISHNAN
July 27, 2012
P. GOPALAN Vs. P.K. UMMER
September 12, 2012
P. H. MOHAMMED KUNJU Vs. COMMISSIONER OF COMMERCIAL TAXES
February 22, 2012
P. HAREENDRA BABU Vs. AISWARYA TRUST, KANICHUKULANGARA
December 4, 2012
P. KRISHNAN, ITHAKKUMCHERIL Vs. PARAMESWARAN RAMAYYAN, THEKKESASTHANKAL
November 1, 2012
P. RADHA Vs. THE STATE OF KERALA
January 19, 2012
P. RADHAKRISHNAN Vs. KAMALAKSHI BALAKRISHNAN
November 20, 2012
P. RADHAMANY Vs. STATE OF KERALA REPRESENTED BY THE PRINCIPAL SECRETARY
October 31, 2012
P. RASHEED Vs. THRISSUR CORPORATION
June 12, 2012
P. RASHEED Vs. AISWARYA FASHION JEWELERY
November 2, 2012
P. SREESHAN Vs. SHARATH KUMAR
November 28, 2012
P. THANKAVELU Vs. VILLAGE OFFICER
September 11, 2012
P. VIJAYAN Vs. THE SECRETARY REGIONAL TRANSPORT AUTHORITY, PATHANAMTHITTA
June 22, 2012
P.A. FRANCIS Vs. THE SUB INSPECTOR OF POLICE, NADAKKAVU POLICE STATION, KOZHIKODE
March 29, 2012
P.A. ZULFIKAR ALI Vs. THE UNION OF INDIA
February 27, 2012
P.A.PRAKASH Vs. STATE BANK OF TRAVANCORE
September 20, 2012
P.B. SAJITH Vs. THE STATE OF KERALA
February 28, 2012
P.B.CHANDRABOSE Vs. SUPERINTENDANT OF POLICE
May 2, 2012
P.BINDU Vs. STATE OF KERALA
November 9, 2012
P.C. BOSE Vs. STATE OF KERALA
November 7, 2012
P.C. JOLLY S/O. CHACKO, MUNDAKAL HOUSE, THIRUMARADI P.O. KOOTHATTUKULAM, ERNAKULAM DISTRICT Vs. THE SECRETARY, KERALA STATE HOUSING BOARD KERALA STATE HOUSING BOARD THIRUVANANTHAPURAM-695001,
December 5, 2012
P.C. RAMDAS Vs. STATE OF KERALA
July 27, 2012
P.C. SUMATHY Vs. STATE OF KERALA
October 4, 2012
P.E.JAFER Vs. ADMINISTRATOR
November 19, 2012
P.G.MANI Vs. CHIEF COMMISSIONER OF INCOMETAX
December 3, 2012
P.G.NATARAJAN Vs. LIFE INSURANCE CORPORATION OF INDIA
October 4, 2012
P.GOVINDAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
October 19, 2012
P.H. SHANAVAS Vs. HANEEFA
March 28, 2012
P.I.RAJAN Vs. SHAN HANEEFA
October 8, 2012
P.J. THOMAS Vs. STATE OF KERALA
July 17, 2012
P.J. TOMMY Vs. STATE OF KERALA
October 12, 2012
P.K. ABDUL MAJEED, PROP. MS. FEROKE IRON TRADERS, CHERUVANNOOR, KOZHIKODE Vs. THE COMMERCIAL TAX OFFICER, 3RD CIRCLE, KOZHIKODE,
August 2, 2012
P.K. ANWAR Vs. THE STATE OF KERALA
May 29, 2012
P.K. GOPALAKRISHNAN Vs. THE DEPUTY TAHSILDAR (REVENUE RECOVERY)
November 28, 2012
P.K. GOPALAKRISHNAN, AGED 44 YEARS KURUDAMPARAMBU HOUSE, NANDIKULANGARA, MANNAM P.O. N. PARAVUR, Vs. THE KERALA HEADLOAD WORKERS WELFARE BOARD REPRESENTED BY ITS CHAIRMAN OFFICE OF KERALA HEAD LOAD WORKERS WELFARE BOARD ERNAKULAM,
June 21, 2012
P.K. KURIAN PAZHAYADATH, AGED 71 YEARS S/O. OUSEPH, KURUVILLA, ANJIRI.P.O. THODUPUZHA, IDUKKI DISTRICT Vs. THE STATE OF KERALA REPRESENTED BY ITS SECRETARY TO CO-OPERATION DEPARTMENT SECRETARIAT, TRIVANDRUM AND ORS.
June 15, 2012
P.K. LALITHABAI Vs. STATE OF KERALA
March 20, 2012
P.K. MUMTHAZ Vs. ADDITIONAL SALES TAX OFFICER
June 25, 2012
P.K. RAGHAVAN NAIR Vs. UNION OF INDIA
March 20, 2012
P.K. SATHEESH Vs. DISTRICT COLLECTOR
December 7, 2012
P.K. SIVASUBRAMANNIAN, S/O. PARAKKATTU KOZHISSERI MEENAKSHI AMMA, KONDATH HOUSE, P.O. VALLUVANGAD, VIA. PANDIKKAD, MALAPPURAM DISTRICT Vs. MOHAMMED, VETTIKKATTIRI AMSOM, KARAYA DESOM, P.O. VALLUVANGAD, ERNAD TALUK, MALAPPURAM DISTRICT AND ORS.
March 15, 2012
P.K. THANKAVELU Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY CUM REGIONAL TRANSPORT OFFICER, THRISSUR
June 21, 2012
P.K. THOMAS Vs. INTELLIGENCE OFFICER
November 22, 2012
P.K.FARIDA, D/O IBRAHIM HAJI Vs. ASARINTAVIDA FAIZAL
October 3, 2012
P.K.HANEEFA Vs. STATE OF KERALA
November 1, 2012
P.K.JOSE Vs. KERALA STATE HOUSING BOARD
September 19, 2012
P.K.JOSEPH Vs. KURAVILANGAD GRAMA PANCHAYAT
June 15, 2012
P.K.MOHAMMED PVT LTD Vs. COMMISSIONER OF INCOME TAX
November 20, 2012
P.K.SURENDRAN Vs. K.P.PRAKASAN
June 21, 2012
P.K.THILAKAN Vs. SHEEJA JYOTHIS
December 5, 2012
P.KRISHNA IYER Vs. TRAVANCORE DEVASWOM BOARD
November 9, 2012
P.M. AMBIKA Vs. KERALA STATE ELECTRICITY OMBUDSMAN
November 1, 2012
P.M. AUGUSTINE Vs. THE SECRETARY REGIONAL TRANSPORT AUTHORITY CUM REGIONAL TRANSPORT OFFICER ERNAKULAM
December 19, 2012
P.M. VARKEY, HOUSE NO. 426, AGED 70 YEARS, CARBORANDOM ROAD, KD PLOT SOUTH KALAMASSERY, ERNAKULAM DISTRICT Vs. SUB INSPECTOR OF POLICE MANGALAPURAM POLICE STATION THIRUVANANTHAPURAM-695001,
September 4, 2012
P.M.BASHIR Vs. STATE OF KERALA
September 7, 2012
P.M.PARAMESHWARAN Vs. SPL.TAHSILDAR
November 7, 2012
P.MEENAKSHY AMMA Vs. M.SHANTHAKUMARI, W/O. MULLASSERRY KESAVAN NAIR
October 8, 2012
P.N. GOPINATHAN, AGED 75 YEARS, S/O VASEKUTTY, PARAPPATTU HOUSE, THITTAMEL MURI CHENGANNUR VILLAGE, CHENGANNUR TALUK, Vs. STATE OF KERALA REP. BY THE SPL. TAHASILDAR LA GENERAL, ALAPPUZHA
February 16, 2012
P.N. SHANMUGHAN Vs. STATE OF KERALA
March 7, 2012
P.P. JOSEPH, S/O POTHEN PATTARAKKALAYIL HOUSE, KALLARA KARA, KALLARA VILLAGE, Vs. PATHINAVALASA SANKARA RAO, S/O. GURUVULU, SEGIDI (CASTE), KANACHILI SOMPETA, SRIKAKULAM DISTRICT, ANDHRA PRADESH,
February 14, 2012
P.P. USHA Vs. N.K. ANITHA
July 26, 2012
P.P. USSAN KUTTY Vs. THE HEADMASTER, SOUTH KODIYATHOOR, AIDED U.P. SCHOOL AND ORS.
November 28, 2012
P.P.ABDURAHIMAN Vs. STATE OF KERALA
September 18, 2012
P.P.JOSHY Vs. SEETHA NANDANAN
November 17, 2012
P.R. ASOKAN, PERUMBRATH VEEDU, EDAPPADY P.O., KOTTAYAM DISTRICT Vs. CHIEF TODDY WORKERS WELFARE FUND INSPECTOR, TODDY WORKERS WELFARE FUND OFFICE, THIRUVANANTHAPURAM,
June 22, 2012
P.R.RAMAKRISHNA KARNAVER Vs. ABUBACKER
November 21, 2012
P.RAJAN @ KARATTA RAJAN Vs. STATE OF KERALA
December 1, 2012
P.S SURESH KUMAR Vs. STATE OF KERALA
September 14, 2012
P.S. ABDUL NASAR Vs. CIRCLE INSPECTOR OF POLICE ALUVA EAST POLICE STATION, ALUVA
August 8, 2012
P.S. BABU Vs. CONTROLLER OF ADMINISTRATION, KERALA STATE COUNCIL FOR SCIENCE, TECHNOLOGY AND ENVIRONMENT
December 19, 2012
P.S. JAMEELA Vs. MUHAMMED BASHEER
September 17, 2012
P.S. SUKUMARAN Vs. P.P. SURESHKUMAR
January 19, 2012
P.S.ABDUL RASHEED Vs. REGIONAL TRANSPORT AUTHORITY, THISSUR
October 16, 2012
P.SREEJITH, M/S.MUDRA DZINGS Vs. INTELLIGENCE OFFICER
November 1, 2012
P.SREEKUMARAN NAIR Vs. THIRUVANANTHAPURAM CORPORATION
November 15, 2012
P.SURENDRAN Vs. STATE OF KERALA
November 15, 2012
P.T. NARAYANAN NAMBOODIRI Vs. THE COMMISSIONER MALABAR DEVASWOM BOARD, HOUSEFED, ERANHIPPALAM KOZHIKODE
June 6, 2012
P.T. RAFEEQ Vs. STATE OF KERALA
November 21, 2012
P.T.DAVIS Vs. INTELLIGENCE OFFICER
December 17, 2012
P.T.MINI, D/O.THANKAPPAN PILLAI Vs. M.G.SUBHASH
November 8, 2012
P.T.SUDHEER KUMAR Vs. C.V.RADHA
September 24, 2012
P.U.KARUNAKARAN Vs. STATE OF KERALA
October 19, 2012
P.V. KURIACHAN Vs. THE SECRETARY REGIONAL TRANSPORT AUTHORITY, TRICHUR
June 21, 2012
P.V. SHERIEF Vs. STATE OF KERALA
June 5, 2012
P.V. SUBASH Vs. STATE OF KERALA
October 8, 2012
P.V.H. RE ROLLING MILLS Vs. THE COMMISSIONER OF COMMERCIAL TAXES, THIRUVANANTHAPURAM
July 20, 2012
P.V.JOSEPH ALIAS BENNY Vs. A.ABDUL RAHIMAN
November 1, 2012
P.V.M. SAND Vs. THE SENIOR GEOLOGIST, DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY CIVIL STATION, THRISSUR
December 20, 2012
P.VIJAYAN Vs. STATE OF KERALA
December 14, 2012
PACHAN S/O RAMAN Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
June 1, 2012
PADICKAL KHADEEJA, W/O. UMMER, PARASSERY HOUSE, KARANI POST, MEENANGADI (VIA), WAYANAD DISTRICT Vs. NATIONAL INSURANCE CO. LTD., THIRUVANANTHAPURAM
March 21, 2012
PADIKKAL KOZHISSERI SUMANGALA Vs. PADIKKAL KOZHISSERI SYAMALA
October 30, 2012
PADINHARE PURAYIL JANAKI Vs. STATE OF KERALA
January 5, 2012
PADIPARAMBATH MEETHAL RAGHAVAN Vs. T.UNNIKRISHNAN
November 27, 2012
PADMAKSHI T K Vs. AMMALU AMMA
June 29, 2012
PADMAKSHY OMANA Vs. R.GOPINATHA MENON
October 18, 2012
PADMALAYAN Vs. SARASAN,S/O.GOPALAN, SARAN NIVAS
October 11, 2012
PADMANABHA SHENOY M Vs. STATE OF KERALA
June 28, 2012
PADMANABHA SHETTY Vs. STATE OF KERALA
January 19, 2012
PADMANABHAN RAVEENDRAN, VADAKKE KALIYIL VILAKATHU VEEDU AND ORS Vs. BHAVANANDAN RAJU; KRISHNAN DEVARAJAN AND ORS
November 12, 2012
PADMARAJAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
November 5, 2012
PADMARAJAN P Vs. COMMERCIAL TAX OFFICER
July 5, 2012
PADMAVATHY AMMA Vs. STATE OF KERALA
August 3, 2012
PADMAVATHY MEDICAL FOUNDATION Vs. EMPLOYEES STATE INSURANCE CORPORATION
October 31, 2012
PADMINI Vs. C.O.MARYKUTTY
September 3, 2012
PAE LTD Vs. INTELLIGENCE INSPECTOR
September 12, 2012
PAIKADAN HAMSA Vs. TALUK LAND BOARD PERINTHALMANNA
August 22, 2012
PAILY ALIAS KUNJU Vs. JOSE
May 31, 2012
PALA MARKETING CO-OPERATIVE SOCIETY LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER SUB REGIONAL OFFICE EMPLOYEES PROVIDENT FUND ORGANISATION C M S COLLEGE ROAD KOTTAYAM
May 23, 2012
PALAKKAD JILLA PRIVATE BUS OPERATORS ASSOCIATION Vs. THE REGIONAL TRANSPORT AUTHORITY, PALAKKAD
June 7, 2012
PALANATTIL CONSTRUCTIONS COMPANY Vs. STATE OF KERALA
December 17, 2012
PALANIDAS S/O LATE KUTTY KESAVAN Vs. THANKAMMA W/O LATE KUTTY GOVINDAN
July 26, 2012
PALAPPILLIL SPECIFIED BLOCK RUBBERS PVT LTD KARUKADAM P O KOTHAMANGALAM Vs. KOTHAMANGALAM MUNICIPALITY REPRESENTED BY ITS SECRETARY KOTHAMANGALAM
April 13, 2012
PALAPPILLIL SPECIFIED BLOCK RUBBERS PVT. LTD Vs. KOTHAMANGALAM MUNICIPALITY
June 21, 2012
PALLIPUZHA MOHAMMED ASHARAF Vs. PASSPORT OFFICER
October 30, 2012
PALLIYAN Vs. STATE OF KERALA
September 5, 2012
PALLIYAN Vs. JOY @ CHACKO, S/O.VARGHESE
November 2, 2012
PALU BROTHERS Vs. GOVERNMENT OF INDIA
July 4, 2012
PANANTHANATH JOSEPH Vs. STATE OF KERALA
October 10, 2012
PANASONIC INDIA (P) LTD Vs. ASSISTANT COMMISSIONER
December 28, 2012
PANCHAMY PACK (P) LTD Vs. TRAVANCORE DEVASWOM BOARD REPRESENTED BY ITS SECRETARY TRAVANCORE DEVASWOM BOARD NANTHANCODE THIRUVANANTHAPURAM
June 5, 2012
PANDI LAKSHMI U. Vs. TRAVANCORE DEVASWOM BOARD
February 29, 2012
PANEER SELVAM Vs. JACOB
June 11, 2012
PANIADIMA KUZHIVILA PURAYIDOM Vs. DEPUTY INSPECTOR GENERAL
July 3, 2012
PANKAJAKSHAN P R Vs. K MURALEEDHARAN
October 3, 2012
PANKAJAM W/O.LATE VELAYUDHAN Vs. KITTA S/O.VELUNNI
November 14, 2012
PANSI XAVIER Vs. MANAGER, DHENA BANK LTD
November 8, 2012
PAPPACHAN Vs. E A ZAINABA AND ORS
November 16, 2012
PARADESV Vs. STATE OF KERALA
January 17, 2012
PARAMANANDAN, S/O KANTHASWAMY PILLAI, RAJA BICYCLE SHOP, NEW MUNNAR Vs. PHILIP AJOO, CHUNDUVARA ESTATE, S P PURAM P O
August 3, 2012
PARAMASIVAN Vs. STATE OF KERALA
November 16, 2012
PARAMESWARAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY DEPARTMENT OF REVENUE GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
April 9, 2012
PARAMESWARAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION
May 30, 2012
PARAMESWARAN ACHARY NARAYANAN ACHARY KUTIYIL PUTHEN VEEDU Vs. PAREMESWARAN ACHARY KUNJU PILLAI ACHARI
August 6, 2012
PARAMU Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
May 28, 2012
PARASSALA SIVANANDAN; VILASINI W/O SIVANANDAN Vs. G VASANTHAKUMARI
December 17, 2012
PARATHI SASIDHARAN Vs. STATE OF KERALA
April 3, 2012
PARAVOOR PUTTINGAL DEVASWOM Vs. SATHYASEELAN S/O LEKSHMANAN
October 1, 2012
PARAVUR PUTTINGAL DEVASWOM Vs. K K MADHAVAN
April 10, 2012
PARAYIL FOOD PRODUCTS PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
October 17, 2012
PARDHAN S/O RAMAN Vs. DIPU S/O M N RAMADAS
November 2, 2012
PAREED SALIM Vs. STATE OF KERALA
September 12, 2012
PAREETH C Vs. REVENUE DIVISIONAL OFFICER THRISSUR COLLECTORATE AYYANTHOLE THRISSUR
June 4, 2012
PARIVARTHANA KURIES PVT LTD Vs. DISTRICT COLLECTOR THRISSUR
March 19, 2012
PARRY AGRO INDUSTRIES LTD. Vs. JT. CIT
July 9, 2012
PARUKUTTY, W/O. NARAYANAN, NEDIYAVILA VEEDU, AATTUVASSERI, KULAKADA VILLAGE Vs. BOBY, CHEMBAKASSERI VEEDU, MANDACKAL, KOLLAM, PIN - 691001,
September 7, 2012
PARUKUTTYAMMA D/O LAKSHMIKUTTY AMMA PAYATTUPARAMBIL ELAKULIYATTU HOUSE PALACHUVAD KAKKANAD Vs. STATE OF KERALA, REPRESENTED BY SPECIAL TAHSILDAR KOCHI REFINERIES LTD
March 12, 2012
PARUMALA TRANSPORT Vs. GENERAL & CONSTRUCTION WORKERS UNION
October 18, 2012
PARVATHI RAJAN Vs. KERALA STATE ELECTRICITY BOARD
October 29, 2012
PATHROSE @ PETER S/O.CHACKO Vs. STATE OF KERALA
November 20, 2012
PATHROSE S/O PAILY Vs. PARAMESWARAN S/O SANKARAN
July 10, 2012
PATHUKKUTTY ALI Vs. STATE OF KERALA
July 2, 2012
PATRICK Vs. FEDERAL BANK LTD
August 21, 2012
PATSPIN INDIA LTD Vs. COMMISSIONER OF INCOME TAX
April 2, 2012
PAUL Vs. STATE OF KERALA
December 14, 2012
PAUL GEORGE Vs. REVENUE DIVISIONAL OFFICER
October 3, 2012
PAUL THOMAS Vs. TATA TEA LTD.
November 5, 2012
PAUL V THOMAS Vs. STATE OF KERALA REPRESENTED BY SPECIAL SECRETARY
July 23, 2012
PAUL VARGHESE Vs. COMMISSIONER OF COMMERCIAL TAXES
May 21, 2012
PAUL VARGHESE Vs. COMMERCIAL TAX OFFICER
May 2, 2012
PAULINA DOMINIC W/O DOMINIC Vs. COMMISSIONER KERALA STATE FISHERMEN WELFARE FUND BOARD POOMKUNNAM TRICHUR
May 23, 2012
PAULOSE Vs. STATE OF KERALA
December 19, 2012
PAULOSE ALIAS PAILY Vs. BENNY VARGHESE S/O VARKEY
July 24, 2012
PAULOSE ALIAS PAULO Vs. ELIAS K VARGHESE
February 22, 2012
PAULOSE NEDIYATHU VEETTIL AND ORS Vs. K C JOHN S/O CHACKO
August 16, 2012
PAULSON P VARKEY PYNADATH HOUSE NAYATHODU ANGAMALY VILLAGE Vs. E H UNNI S/O HYDROSE
May 21, 2012
PAVAN KUMAR Vs. STATE OF KERALA
February 27, 2012
PAVAN KUMAR P Vs. STATE OF KERALA
May 11, 2012
PAVURETH TRUST Vs. SEETHARAMAN.A
September 25, 2012
PAZHANIA Vs. UNIVERSITY OF CALICUT
July 23, 2012
PAZHAYANGADI URBAN CO-OPERATIVE BANK LTD Vs. V K PRASHOB S/O KRISHNAN
November 1, 2012
PEARL KURIAN Vs. K C JOSEPH
August 17, 2012
PEEJAY MOBILES PVT. LTD Vs. ASSISTANT COMMISSINER
September 20, 2012
PEEKAY MEDIEQUIP LIMITED Vs. KERALA MEDICAL SERVICES CORPORATION LIMITED
September 24, 2012
PEETHAMBARA PANICKER Vs. PRATHEEPKUMAR
March 1, 2012
PEETHAMBARAN Vs. ADDITIONAL LICENSING AUTHORITY
June 25, 2012
PEETHAMBHARAN, S/O. KANDAN, MAMBILLIL VEEDU MANARKADU VILLAGE THIRUVANCHOOR KARA Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
January 6, 2012
PEGGY FEN W/O SANTHOSH Vs. GOVERNMENT OF KERALA AND ORS
March 21, 2012
PENNAMMA KUMARAN W/O LATE KUMARAN Vs. C K PRAKASAN S/O MADAHAVAN
July 13, 2012
PEPSICO INDIA HOLDINGS PVT LTD Vs. INTELLIGENCE INSPECTOR
March 12, 2012
PERINGOTTILLATH DEVAKI ANTHARJANAM Vs. SANKARAMANGALATHILLATH KRISHNAN
June 15, 2012
PERIYAR CEMENTS PVT LTD Vs. COMMERCIAL TAX OFFICER
February 22, 2012
PERIYASWAMY Vs. PAZHANISWAMY
March 21, 2012
PERUMAL Vs. STATE OF KERALA
July 26, 2012
PESCADOS SEBEL EXPORTS PRIVATE LIMITED PALLIKKAL ROAD Vs. UNION OF INDIA REPRESENTED BY THE SECRETARY TO THE GOVERNMENT
April 10, 2012
PETER AUGUSTINE LALU Vs. EXCISE INSPECTOR
May 2, 2012
PETRONET CCK LTD Vs. THRESIAMMA
January 11, 2012
PHILIP Vs. STATE OF KERALA
December 19, 2012
PHILIP A P , LECTURER SENIOR SCALE Vs. STATE OF KERALA AND ORS
March 20, 2012
PHILIP JOSEPH Vs. KERALA STATE BACKWARD COMMUNITY DEVELOPMENT CORPORATION LTD.
December 19, 2012
PHILOMINA Vs. DISTRICT COLLECTOR CIVIL STATION, KAKKANAD ERNAKULAM DISTRICT KOCHI
May 25, 2012
PILAKANDY NAFEEZA S/O C C USMAN Vs. DISTRICT COLLECTOR
July 25, 2012
PILLAI BALAKRISHNAN JAYNI SADANAM, PERINGALA P.O., MULAKUZHA CHENGANNUR REPRESENTED BY POWER OF ATTORNEY HOLDER SYAMALA, JAYNI SADANAM, PERINGALA P.O., MULAKUZHA CHENGANNUR Vs. GOPALAKRISHNAN PLAVINETHU THEKKETHIL, CHERIYANADU-689511,
February 13, 2012
PIOUS THOMAS Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES, OFFICE OF MINISTRY OF CO-OPERATION
June 19, 2012
PIPE FIELD SREEPADAM BUILDING Vs. M M TRADERS M A ROAD KOZHIKODE
July 30, 2012
PLAVILA PUTHAN VEETTIL SUNNY Vs. STATE OF KERALA, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
September 10, 2012
PM JAMES Vs. PM JONACHAN
June 6, 2012
POABS GROUP ENTERPRISES PVT LTD Vs. KUSSUM SINGH
July 24, 2012
PODIYAN Vs. STATE OF KERALA
December 19, 2012
POKKALATHKANDY P GOPINATHAN S/O KANDAN Vs. KAMMALATT BABY D/O APPUTTY
June 4, 2012
POLAKULATH NARAYANAN RENAI MEDICITY PALARIVATTOM KOCHI Vs. COMMERCIAL TAX INSPECTOR COMMERCIAL TAXE CHECK POST WALAYAR
May 23, 2012
POLICE STAFF CO-OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
August 14, 2012
PONKUNNAM MARKETING CO-OPERATIVE SOCIETY LTD Vs. DOMINIC MATHEW, S/O.MATHEW
October 30, 2012
PONNAMMA Vs. DEPUTY SUPERINTENDENT OF POLICE
November 30, 2012
PONNAMMA P.A. Vs. THE DEPUTY DIRECTOR OF EDUCATION, OFFICE OF THE DEPUTY DIRECTOR OF EDUCATION THODUPUZHA, IDUKKI
March 19, 2012
PONNAMMA PILLAI Vs. SUB INSPECTOR OF POLICE
October 4, 2012
PONNAMMA RAMAMANGALATHU VEEDU Vs. TRAVANCORE DEVASWOM BOARD
August 6, 2012
PONNAN CHELLAPPAN Vs. AMBROSE ERNOSE
December 5, 2012
PONNAPPAN Vs. STATE OF KERALA
March 12, 2012
PONNAPPAN K V Vs. BINU S/O PONNAPPAN
August 21, 2012
POOJA MAHESH D/O K PRASAD Vs. COMMISSIONER OF POLICE THIRUVANANTHAPURAM CITY
July 20, 2012
POOKUNJU A Vs. STATE OF KERALA
June 29, 2012
POONAM GRAHANIRMAN (P) LTD Vs. COMMERCIAL TAX OFFICER
October 15, 2012
POONAM GRAHANIRMAN (P) LTD. Vs. THE COMMERCIAL TAX OFFICER (W.C.), COMMERCIAL TAXES, ALAPPUZHA
June 20, 2012
POONJAR KOICKAL ROYAL FAMILY TRUST Vs. P KERALA VARMA VALIYA RAJA
July 24, 2012
POOZHIKUTHU UMMUSALMA Vs. SUB REGISTRAR, MANJERI
October 15, 2012
POPULAR CONSTRUCTION Vs. ITI LIMITED
December 13, 2012
POPULAR MEGA MOTORS INDIA LTD Vs. ASSISTANT COMMISSIONER SPECIAL CIRCLE-1 DEPARTMENT OF COMMERCIAL TAXES ERNAKULAM
March 5, 2012
POPULAR PLAZA Vs. CIRCLE INSPECTOR OF POLICE
November 8, 2012
POPULAR VEHICLES AND SERVICES LIMITED Vs. COMMERCIAL TAX INSPECTOR COMMERCIAL TAX CHECK POST WALAYAR
May 28, 2012
POSIDON INFRASTRUCTURE PVT LTD Vs. SUB INSPECTOR OF POLICE
July 24, 2012
POTHANDY NANU Vs. STATE OF KERALA
March 14, 2012
POULOSE Vs. THE STATE OF KERALA
July 19, 2012
POULOSE, S/O. PARAKKAL OUSEPH, KORUMALA DESOM, KUTICHIRA VILLAGE, MUKUNDAPURAM TALUK Vs. GANGADHARAN, S/O. KARUVANNOOKKARAN AYYAPPAN, VELLIKULANGARA VILLAGE, DESOM, KARUVANNOOKKARAN HOUSE, MUKUNDAPURAM TALUK AND ORS.
August 3, 2012
POURNAMY MOHAN Vs. STATE OF KERALA
February 15, 2012
POURNAMY MOHAN Vs. STATE OF KERALA
January 15, 2012
PRABHAKARAN Vs. DISTRICT COLLECTOR
November 2, 2012
PRABHAKARAN PILLAI Vs. VELMURUKAN S/O VAMADEVAN
July 2, 2012
PRABHAKARAN PLAVILA VEEDU Vs. STATE OF KERALA
February 16, 2012
PRABHAKARAN V K Vs. TAHSILDAR
January 17, 2012
PRABHAKARAN, S/O. RAMAN, SATHYASAI PARAMBA NEELIKKAD Vs. STATE OF KERALA, REPRESENTED BY THE S.I. OF POLICE, HEMAMBIKA NAGAR POLICE STATION THROUGH THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
January 6, 2012
PRABHAVATHY K Vs. DIRECTOR GENERAL OF POLICE
July 6, 2012
PRABHUL Vs. TOMY
August 2, 2012
PRABIN Vs. THE DISTRICT COLLECTOR, MALAPPURAM
September 12, 2012
PRADEEP Vs. STATE OF KERALA
March 6, 2012
PRADEEP Vs. DISTRICT COLLECTOR
November 28, 2012
PRADEEP K N Vs. K S E BOARD VAIDYUTHI BHAVANAM PATTOM THIRUVANANTHAPURAM REPRESENTED BY ITS SECRETARY
April 12, 2012
PRADEEP KUMAR Vs. UNION OF INDIA
March 21, 2012
PRADEEP KUMAR Vs. SARALA, D/O.KRISHNAN
November 23, 2012
PRADEEP KUMAR V.P. ANI COTTAGE, VADAKKEPURAYIL, PILATHARA KANNUR DISTRICT Vs. DY. SUPDT. OF POLICE NATIONAL INVESTIGATION AGENCY, HYDERABAD REPRESENTED BY THE SPECIAL PUBLIC PROSECUTOR FOR NIA HIGH COURT OF KERALA, ERNAKULAM
February 27, 2012
PRADEEP PASCAL C Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT TAXES DEPARTMENT SECRETARAIT THIRUVANANTHAPURAM
May 25, 2012
PRADEEPAN Vs. STATE OF KERALA
October 9, 2012
PRADEEPAN M K Vs. STATE OF KERALA
September 13, 2012
PRAHLADAN Vs. VARKALA KAHAR
August 21, 2012
PRAHLADAN @ MONICHAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
November 6, 2012
PRAKASAN Vs. STATE OF KERALA
January 16, 2012
PRAKASAN Vs. KERALA STATE DEVELOPMENT CORPORATION
September 20, 2012
PRAKASH Vs. AUTHORISED OFFICER
November 15, 2012
PRAKASH K Vs. PALAKKAD MUNICIPALITY
June 7, 2012
PRAKASH SOMASUNDARAN Vs. KK KAIRALI
May 21, 2012
PRAKASH.P Vs. INTELLIGENCE OFFICER DEPARTMENT OF COMMERCIAL TAXES
September 28, 2012
PRAKASHAN, S/O. KIRSHNAN KANHIRAPARAMBIL HOUSE, PUNNA DESOM, MANATHALA AMSOM CHAVAKKAD TALUK AND ORS. Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA AT ERNAKULAM.
November 5, 2012
PRAMOD KUMAR Vs. THE PATHANAMTHITTA DISTRICT CO-OPERATIVE BANK LTD.
July 9, 2012
PRAMOD KUMAR V P Vs. DISTRICT OFFICER
January 6, 2012
PRAMOD M P Vs. JASMIN SIDDIQU
July 24, 2012
PRAMOD VIDYANDHAR PANICKER Vs. BINDU PRAMOD PANICKER
November 14, 2012
PRAMOJ S/O PROF RAJAN Vs. SREEKUMAR S/O SREEVALSON
May 29, 2012
PRANOY V.AJAY Vs. CENTRAL BOARD OF SECONDARY EDUCATION
November 2, 2012
PRASAD Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY REVENUE DEPARTMENT GOVT SECRETARIAT THIRUVANANTHAPURAM
May 11, 2012
PRASAD Vs. STATE OF KERALA
January 4, 2012
PRASAD Vs. CHACKO BABY ERIMADATHIL HOUSE
December 13, 2012
PRASAD Vs. STATE OF KERALA
February 1, 2012
PRASAD A Vs. BANK OF INDIA
August 21, 2012
PRASAD R. Vs. THE STATE OF KERALA
February 29, 2012
PRASANNA Vs. SUPERINTENDENT OF POLICE
August 7, 2012
PRASANNA BABU JAYAPRAKASH Vs. ANTONY PADINJARAYIL
September 19, 2012
PRASANNA KUMARY W/O LATE SATHYABABU Vs. SUNILDATH S/O GANGADHARAN
November 6, 2012
PRASANNAKUMAR Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT
September 18, 2012
PRASANNAKUMAR.K.P. Vs. YOGAKSHEMAM KURIES & LOANS LTD
November 26, 2012
PRASANNAKUMARI Vs. STATE OF KERALA
March 1, 2012
PRASANNAKUMARI C Vs. C SUDHAKARAN
February 6, 2012
PRASANNAN S Vs. CONTROLLER GENERAL OF TRADEMARK PATENTS AND DESIGNS
June 11, 2012
PRASANTH G PILLAI, S/O GOPINATHA PILLAI Vs. JYOTHI AND ORS
February 28, 2012
PRASANTH K.C. Vs. FOOD INSPECTOR
November 22, 2012
PRASANTH PURUSHOTHAMAN Vs. CHALAKUDY MUNICIPALITY
June 4, 2012
PRASEED C Vs. STATE OF KERALA AND ORS
March 16, 2012
PRASHOF MOHAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
July 25, 2012
PRASIDHA RAJIV Vs. C.M. MAHAROOF
July 26, 2012
PRASOBH AGED 45 YEARS, S/O. P. KRISHNANKUTTY, PALAKODE HOUSE MATHUR P.O., PALAKKAD-678571 Vs. THANKAMANI N. AGED NOT KNOWN, W/O. NACHIMUTHU, 109 PALANIAPPAN STREET, POLLACHI TALUK, TAMIL NADU PIN-642001, (R.C. OWNER TN-38-Z-8338 TEMPO),
February 8, 2012
PRATHAPAN G. Vs. SUPERINTENDENT OF POLICE, PALAKKAD DISTRICT
November 12, 2012
PRATHEESH ANTONY Vs. SUB INSPECTOR OF POLICE
November 28, 2012
PRAVEEN A Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
July 24, 2012
PRAVEEN G L Vs. SECRETRY DEPARTMENT OF HEALTH AND FAMILY WELFARE DEPARTMENT
August 2, 2012
PRAVEEN G PRINCE Vs. COMMERCIAL TAX OFFICER
March 19, 2012
PRAVEEN KUMAR Vs. RANJINI
October 3, 2012
PRAVEEN KUMAR .M Vs. UNION OF INDIA
October 1, 2012
PREETHA Vs. KERALA PUBLIC SERVICE COMMISSION
January 19, 2012
PREETHA K K Vs. A K JONY
May 21, 2012
PREETHA P G Vs. PROVIDENT FUND COMMISSIONER
August 17, 2012
PREETHI KURIAN Vs. REGIONAL TRANSPORT OFFICER
July 23, 2012
PREETI YOHANNAN Vs. ABRAHAM K MATHEN
June 26, 2012
PREM RAJAN S/O T P VASU Vs. JOINT DIRECTOR OF PUBLIC INSTRUCTIONS
July 25, 2012
PREM VIJAYAN Vs. STATE OF KERALA
July 24, 2012
PREMADASAN Vs. MOKERI GRAMA PANCHAYATH
August 3, 2012
PREMAJAN K Vs. CORPORATION OF KOZHIKODE
February 9, 2012
PREMALATHA Vs. DIRECTOR GENERAL OF POLICE POLICE HEAD QUARTERS
October 29, 2012
PREMALATHA Vs. CHAMBAYIL PRAVEESH KUMAR
December 6, 2012
PREMALATHA, W/O. VISWANATHAN Vs. STATE OF KERALA, REP. BY CHIEF SECRETARY
November 14, 2012
PREMAN Vs. STATE OF KERALA REPRESENTED BY THE EXCISE INSEPCTOR BALUSSERY EXCISE RANGE OFFICE REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
June 11, 2012
PREMKUMAR Vs. REKHA
September 26, 2012
PRESIDENT, S.N.D.P. Vs. LALITHAMBIKA
March 23, 2012
PRESTIGE EDUCATIONAL TRUST ANJARAKANDY P O MAMBA KANNUR REPRESENTED BY ITS MANAGING DIRECTOR DR HASHIM Vs. UNION OF INDIA MINISTRY OF HEALTH AND FAMILY WELFARE NIRMAN BHAVAN NEW DELHI
May 9, 2012
PRICILLA COMERFORD W/O DARREL J REBEIRO Vs. KERALA STATE CO-OPERATIVE BANK LTD
November 1, 2012
PRINCE @ UNNI Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC
November 2, 2012
PRINCE IGNASIOUS Vs. PEOPLES URBAN CO OP BANK LTD
July 19, 2012
PRINCE ROLLINGS (P) LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
February 23, 2012
PRINCIPAL Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
December 4, 2012
PRINCIPAL ACCOUNTANT GENERAL Vs. STATE OF KERALA
December 19, 2012
PRINCIPAL GLOBAL INDIAN PUBLIC SCHOOL Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
October 9, 2012
PRINCIPAL SECRETARY TO GOVERNMENT Vs. N R SASANKA SEKHAR
July 9, 2012
PRINCIPAL ST THOMAS COLLEGE Vs. SUPERINTENDENT OF POLICE
August 16, 2012
PRINCIPAL THANGAL KUNJU MUSALIYAR COLLEGE OF ENGINEERING Vs. HASHMI V. Z
December 18, 2012
PRINCIPAL, AMRITA VIDYALAYAM Vs. TOWN PLANNING OFFICER, THRISSUR CORPORATION
June 15, 2012
PRINCIPAL, CHOICE SCHOOL Vs. CHAIRMAN, CENTRAL BOARD OF SECONDARY EDUCATION
October 4, 2012
PRIVATE ITI MANAGEMENT ASSOCIATION Vs. UNION OF INDIA
October 15, 2012
PRIYA S Vs. GOKULAM CHITS & FINANCE CO LTD AND ORS
December 1, 2012
PRIYA SADANANDAN Vs. STATE OF KERALA
June 18, 2012
PS PUSHPANGATHAN Vs. GEORGE T JOHN
June 11, 2012
PT JAMSHEED Vs. UNIVERSITY OF CALICUT
May 21, 2012
PUKALON LAXMI AMMA AND ORS Vs. PUKALON AMMALU AMMA
July 23, 2012
PULIKKAL PATHUMMA UMMA Vs. STATE OF KERALA
March 26, 2012
PULIKKAPARAMBIL RAJULA Vs. SUB INSPECTOR OF POLICE, TIRURANGADI
November 30, 2012
PULIKKOTTIL OIL MILLS Vs. STATE BANK OF INDIA
June 25, 2012
PUNALUR PAPER MILLS LTD Vs. INTELLIGENCE INSPECTOR
March 12, 2012
PUNJ LOYD LTD Vs. COMMERCIAL TAX INSPECTOR
August 7, 2012
PUNJAB NATIONAL BANK ASSET RECOVERY MANAGEMENT, BRANCH ERNAKULAM Vs. ABC FLOORING MATERIALS
December 11, 2012
PURAKKARAYIL VARKEY KURIAN Vs. P.J. BABU
March 26, 2012
PURUSHOTHAMA PAI, S/O.ANANDA PAI Vs. SUB INSPECTOR OF POLICE
October 9, 2012
PURUSHOTHAMAN Vs. CHELLAMMA
August 9, 2012
PURUSHOTHAMAN Vs. DISTRICT COLLECTOR
November 19, 2012
PUSHKARAN S/O KRISHNAN KANDIPPARAMBIL Vs. MUHAMMED S/O PAREED,SHAMEER MANZIL
May 23, 2012
PUSHKARAN S/O VASU Vs. MARIA D/O JNANAPPU
June 25, 2012
PUSHPA Vs. INCOME TAX OFFICER
August 22, 2012
PUSHPA Vs. MALINGA MANIYANI
October 4, 2012
PUSHPA Vs. JOSEKUTTY
September 19, 2012
PUSHPA JOSE, W/O. LATE C.J. JOSE, RESIDING AT 12/149, CENTRAL LODGE BUILDING, WESTERN GATE THIRUNAKKARA, KOTTAYAM VILLAGE, KOTTAYAM DISTRICT, Vs. RECEIVER IN O.S. NO. 399/87, MR. ALEXANDER. J ARAKKAL, ADVOCATE, KOTTAYAM-686001 AND ORS.
July 20, 2012
PUSHPA MADHU Vs. DISTRICT COLLECTOR
November 2, 2012
PUSHPA NARAYANAN SHAIMA NIVAS UDAYANAPURAM P O Vs. DISTRICT COLLECTOR KOTTAYAM
April 11, 2012
PUSHPAKUMARI W/O GOPALAKRISHNAPILLAI Vs. MURALEEDHARAN PILLAI
March 20, 2012
PUSHPALATHA Vs. THE DHANALAKSHMI BANK LIMITED
July 17, 2012
PUSHPALATHA W/O RAVEENDRAN Vs. SETHUMADHAVA MENON VRINDAVAN COLONY
April 9, 2012
PUSHPAMMA Vs. CITY POLICE COMMISSIONER
October 3, 2012
PUTHALATH AHMED Vs. UNION OF INDIA
November 15, 2012
PUTHIYAPURA SHEIK KOYA THANGAL Vs. P P KOYAMMAKOYA
April 10, 2012
PUTHIYAVEETTIL BALAN S/O RAMAN Vs. STATE OF KERALA
October 1, 2012
PUTHUVALASSERY JAMEELA Vs. DEPUTY TAHSILDAR
July 23, 2012
PUTHUVAYI GOPALAN @ CHERIYAKANNAN Vs. STATE OF KERALA PUBLIC PROSECUTOR HIGH COURT OF KERALA, ERNAKULAM
June 18, 2012
PYRAMID GRANITES (P) LTD Vs. DISTRICT SUPERINTENDENT OF POLICE
June 7, 2012
QUILON SUPER SPECIALITY HOSPITAL & INSTITUTE PVT LTD Vs. INTELLIGENCE INSPECTOR
June 8, 2012
QUILON SUPER SPECIALITY HOSPITAL AND INSTITUTE PVT. LTD. Vs. THE INTELLIGENCE INSPECTOR, SQUAD NO. IV, DEPT. OF COMMERCIAL TAXES, MATTANCHERRY
August 22, 2012
R C. ACHAMU Vs. MUHAMMED BASHEER
January 31, 2012
R GOPINATHA KURUP Vs. GEOLOGIST MINING AND GEOLOGY DISTRICT OFFICE KESAVADASAPURAM
March 6, 2012
R GOPINATHA KURUP Vs. GEOLOGIST
June 25, 2012
R JAYA D/O VASUMATHI AMMAL Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT
July 23, 2012
R PADMAKUMAR Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 20, 2012
R PRATHIBHA Vs. STATE OF KERALA
July 23, 2012
R RAJENDRANATHAN Vs. STATE OF KERALA
July 4, 2012
R S PRABHAKAR Vs. SECRETARY PALA MUNICIPALITY
July 5, 2012
R SASIKUMAR Vs. DISTRICT SUPERINTENDENT OF POLICE
July 6, 2012
R SHAJI MANAGING TRUSTEE S R EDUCATIONAL AND CHARITABLE TRUST Vs. KERALA STATE ELECTRICITY BOARD
July 16, 2012
R SIVADASAN NAIR SENIOR MANAGER Vs. SECRETARY TO GOVERNMENT AGRICULTURAL
July 23, 2012
R SREEKANTAN Vs. KERALA STATE ROAD TRANSPORT CORPRATION
October 1, 2012
R V PAI S/O RAMANATHA PAI Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO THE DEPARTMENT OF REVEUE GOVT SECRETARIAT THIRUVANANTHAPURAM
May 23, 2012
R. AYYANADAR KARTHIK Vs. STATE OF KERALA
March 8, 2012
R. GOPI, AGED 36 YEARS S/O. C. RAJENDRAN BHAGAVATHY STREET PATTIKKARA, KOPPAM, PALAKKAD TALUK, PALAKKAD Vs. REVENUE DIVISIONAL OFFICER PALAKKAD 678001,
November 5, 2012
R. JAYAKUMAR Vs. P.M. MATHEW
March 22, 2012
R. M. JAYADEVAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 27, 2012
R. THULASEEDHARAN Vs. THE REGIONAL TRANSPORT AUTHORITY, THIRUVANANTHAPURAM
June 12, 2012
R. VISWANATHAN Vs. CITY POLICE COMMISSIONER
October 16, 2012
R.AMALU Vs. REVENUE DIVISIONAL OFFICER
December 7, 2012
R.G.VILASKUMAR Vs. FOOD CORPORATION OF INDIA
October 1, 2012
R.JAYAN Vs. M.G.PARAMESWARA PANICKAR
November 12, 2012
R.K. HAMSA Vs. P.M. SAMEER
July 16, 2012
R.N. SAJITHA Vs. VIVEKANANDAN P.
November 30, 2012
R.P. SHAMSUDHEEN Vs. SAFIYA
November 1, 2012
R.PADMINI DEVI Vs. GOVERNMENT OF KERALA
October 5, 2012
R.RAJESH Vs. V.SASIDHARAN PILLAI
September 7, 2012
R.S. RAKHI Vs. CORPORATION OF THIRUVANANTHAPURAM
June 13, 2012
RADHA Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR
October 15, 2012
RADHA Vs. UNNIKRISHNAN
September 26, 2012
RADHA DEVI Vs. STATE OF KERALA
June 15, 2012
RADHAKRISHANA PANICKER Vs. USHAKUMARI
August 13, 2012
RADHAKRISHNA PILLAI C R Vs. BHARGAVI AMMA
May 25, 2012
RADHAKRISHNA TRADERS KOLLUR Vs. C V SASEEDHARAN
September 27, 2012
RADHAKRISHNAN Vs. JAIMAON P. JACOB
August 8, 2012
RADHAKRISHNAN Vs. VINOD @ VINOD KUMAR K.
November 7, 2012
RADHAKRISHNAN AND M.V. ARAVINDAKSHAN NAIR Vs. STATE OF KERALA AND M.V. THARA BAI
November 28, 2012
RADHAKRISHNAN K.N., Vs. SUB GROUP OFFICER
May 31, 2012
RADHAKRISHNAN NAIR Vs. NATIONAL INSURANCE COMAPNY LTD.
March 8, 2012
RADHAKRISHNAN PARAPPURATH Vs. STATE OF KERALA
November 26, 2012
RADHAKRISHNAN S/O CHELAKKATTU SANKARANEZHUTHASSAN Vs. P GOPI EZHUTHASSAN S/O PULLANIKKATTIL CHAMI EZHUTHASSAN
June 5, 2012
RADHAKRISHNAN S/O VIJAYAN Vs. STATE OF KERALA REP BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
July 25, 2012
RADHAKRISHNAN, S/O.NAKKAN KOODARATHIL Vs. STATE OF KERALA
November 9, 2012
RADHAMANI Vs. DEVAKI
July 16, 2012
RADHAMANI AMMA Vs. SARASWATHY AMMA
July 19, 2012
RADHAMANIAMMA Vs. SUPERINTENDENT OF POLICE
October 11, 2012
RADHAMANIAMMA,D/O.BALAKRISHNA PILLA Vs. KITTUNNI
December 11, 2012
RADHIKA JAYAN Vs. THE INTELLIGENCE OFFICER (I.B.), ERNAKULAM
October 8, 2012
RAFANAS M BASHEER Vs. CONTROLLER OF EXAMINATION MAHATMA GANDHI UNIVERSITY KOTTAYAM
May 11, 2012
RAFEEDA Vs. PRAKASH K
April 13, 2012
RAFEEQ, AGED 40 YEARS S/O. ABDUL RAHMAN MANGATTIL HOUSE, CHEMBU. P.O. CHEMBU VILLAGE, VAIKOM TALUK, KOTTAYAM DISTRICT Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001,
December 20, 2012
RAFEEQUE Vs. KUNHUMOL
November 5, 2012
RAFI R V Vs. COMMERCIAL TAX INSPECTOR
August 2, 2012
RAFSEENA Vs. NASEEMA W/O.LATE SALEEM
June 22, 2012
RAGHAVAN Vs. FRANCIS JOSEPH S/O FRANCIS
June 1, 2012
RAGHAVAN V N Vs. STATE OF KERALA
January 31, 2012
RAGHUNATHAN Vs. COCHIN DEVASWOM BOARD COCHIN DEVASWOM BOARD OFFICE ROUND NORTH THRISSUR
May 24, 2012
RAGUNATH Vs. BINDU
March 29, 2012
RAHEENA Vs. K.H. AKBAR
October 18, 2012
RAHIMA UMMAL SARA UMMAL Vs. SARASAMMA
March 9, 2012
RAHMA ASLAM Vs. SUB INSPECTOR OF POLICE
September 10, 2012
RAHMATHULLA M.C Vs. ADMINISTRATOR UNION TERRITORY OF LAKSHADWEEP
October 5, 2012
RAHUL P. THOMAS Vs. STATE OF KERALA
March 5, 2012
RAHUL P.THOMAS Vs. MUNICIPAL COUNCIL
October 12, 2012
RAHUL RAVIND Vs. STATE OF KERALA
May 2, 2012
RAILWAY FIRST CLASS SEASON TICKET PASSENGERS Vs. UNION OF INDIA
December 19, 2012
RAJ MOHAN AND ORS Vs. MOHANDAS P P AND ORS
February 15, 2012
RAJA RAJESWARI DEVI TEMPLE Vs. LAND REVENUE COMMISSIONER
November 27, 2012
RAJAGOPAL M P S/O.MADHAVAN NAIR Vs. GOPALAN NAIR CHANDRASEKHARAN NAIR
July 25, 2012
RAJAGOPAL,S/O.RATHINAM,STAGBROOKE ESTATE Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
November 8, 2012
RAJALAKSHMI AMMAL Vs. V RAMANATHAN
June 8, 2012
RAJALAKSHMI D/O PONNAMMA PILLAI Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
May 31, 2012
RAJALAKSHMI P.P. Vs. UNION OF INDIA
October 16, 2012
RAJAM Vs. SUPERINTENDENT OF POLICE
June 12, 2012
RAJAMANI Vs. STATE OF KERALA
March 15, 2012
RAJAMMA Vs. STATE OF KERALA REPRESENTED BY
July 20, 2012
RAJAMMA Vs. ST GEORGE HIGH SCHOOL
June 21, 2012
RAJAMMA W/O VELAYUDHAN PILLAI AND ORS Vs. U DAMODARAN S/O KUNJI KUTTY
August 8, 2012
RAJAMMAL Vs. HAJIRA
July 16, 2012
RAJAN Vs. THRESSIA
July 3, 2012
RAJAN Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
May 23, 2012
RAJAN Vs. STATE OF KERALA
January 19, 2012
RAJAN Vs. STATE OF KERALA
September 28, 2012
RAJAN @ RAJAGOPALAN, S/O. AYYAPPAN, CHALLIYATTIL HOUSE KANJIRAKODE VILLAGE, DESOM TALAPPILLY TALUK Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA ERNAKULAM
January 6, 2012
RAJAN G. Vs. THE COMMISSIONER FOR WORKMENS COMPENSATION
June 4, 2012
RAJAN JOHN @ RAJU Vs. RETNAMANI
October 3, 2012
RAJAN K M Vs. RATHIKUMARI
February 28, 2012
RAJAN P.JOHN Vs. DEPUTY DIRECTOR OF EDUCATION
November 5, 2012
RAJAN PILLAI B. Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
December 3, 2012
RAJAN S/O MANI ACHARI Vs. KANNAN S/O CHATHAN
May 29, 2012
RAJAN V P Vs. SASEENDRAN
June 10, 2012
RAJAN, S/O. PADMANABHAN Vs. STATE REPRESENTED BY THE PUBLIC PROSECUTOR
November 28, 2012
RAJAN, S/O.KOCHUKUNJU Vs. STATE OF KERALA
October 19, 2012
RAJANI KRISHNAKUMAR Vs. PADMAJA
February 17, 2012
RAJAPPA KAIMAL Vs. STATE OF KERALA
November 5, 2012
RAJAPPAN Vs. STATE OF KERALA
March 23, 2012
RAJAPPAN Vs. STATE OF KERALA
November 14, 2012
RAJASEKHARAN Vs. STATE OF KERALA
November 12, 2012
RAJASEKHARAN PILLAI Vs. STATE OF KERALA
June 7, 2012
RAJEENA K JOB Vs. AUTHORISED OFFICER STATE BANK OF TRAVANCORE STRESSED ASSET RESOLUTION CENTRE SBT BHAVAN PANAMPILLI NAGAR
April 12, 2012
RAJEESH G S Vs. SUIMOL K
May 28, 2012
RAJEEV Vs. DISTRICT COLLECTOR THRISSUR
March 23, 2012
RAJEEV Vs. SAKUNTHALA
April 3, 2012
RAJEEV Vs. JOINT REGIONAL TRANSPORT OFFICER GURUVAYOOR, THRISSUR
June 22, 2012
RAJEEV Vs. STATE OF KERALA
January 31, 2012
RAJEEV, S/O.SEKHARA MENON Vs. REGIONAL PASSPORT OFFICER
October 8, 2012
RAJEEV. G., S/O. P.N. GOPIKUTTAN NAIR, CHALIRAMBIL, ANGADICKAL NORTH, KAIPPATTOOR, KOZHENCHERY, PATHANAMTHITTA Vs. SMRITHI MURALIDHARAN, D/O. T.N. MURALIDHARAN NAIR, PUTHENPURAYIL VEEDU, KANAMUKKU, NARANGANAM P.O., PATHANAMTHITTA
September 5, 2012
RAJEEVAN RAJAPURAM Vs. FEDERAL BANK LTD
July 20, 2012
RAJENDRA PRASAD ALIAS R P GOPALAN Vs. PUNJAB AND SIND BANK
July 24, 2012
RAJENDRA PRASAD GOPALAN Vs. PUNJAB AND SIND BANK
December 20, 2012
RAJENDRA PRASAD KAILASAM HOUSE VARIKKANIL MUNDAKKAYAM AMSOM DESOM KANHIRAPPALLY TALUK KOTTAYAM DISTRICT Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
April 27, 2012
RAJENDRA PRASAD KUNNUMPURATHU HOUSE Vs. KAMALAMMAL KUNNUMPURATHU HOUSE VAZHAPPALLY EAST KARA
August 2, 2012
RAJENDRAN Vs. STATE OF KERALA
February 29, 2012
RAJENDRAN PILLAI Vs. STATE OF KERALA
August 17, 2012
RAJENDRAN R Vs. STATE OF KERALA
September 13, 2012
RAJESH Vs. SHALOM CHARITABLE MINISTRY OF INDIA
May 22, 2012
RAJESH Vs. STATE OF KERALA
June 13, 2012
RAJESH Vs. STATE OF KERALA
June 28, 2012
RAJESH Vs. STATE OF KERALA
August 14, 2012
RAJESH Vs. SHIJI
September 4, 2012
RAJESH Vs. K.C. RAVI GIRIJA NIVAS
October 1, 2012
RAJESH Vs. BHARANANGANAM GRAMA PANCHAYAT
November 16, 2012
RAJESH Vs. A J RAICHEL
March 22, 2012
RAJESH BABU S/O RAJENDRA BABU Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY LEGISLATURE SECRETARIAT THIRUVANANTHAPURAM
June 6, 2012
RAJESH C Vs. DISTRICT COLLECTOR
March 14, 2012
RAJESH C Vs. UNION OF INDIA
September 3, 2012
RAJESH C Vs. PALAKKAD MUNICIPALITY
September 18, 2012
RAJESH E S Vs. KERALA AGRICULTURAL UNIVERSITY REPRESENTED BY ITS REGISTRAR VELLANIKKARA
April 9, 2012
RAJESH FRANCIS Vs. PREETHI ROSLIN
March 13, 2012
RAJESH FRANCIS Vs. PREETHI ROSLIN
April 13, 2012
RAJESH K Vs. K K RASITHA
December 7, 2012
RAJESH K K Vs. UNION OF INDIA
March 1, 2012
RAJESH K. RAMANCHANDRA Vs. ANILA NAIR
September 10, 2012
RAJESH KUMAR V S/O BALAKRISHNAN Vs. SHIJI D/O SREEDHARAN SOUPARNIKA NILA NAGAR EDATHARA PALAKKAD DISTRICT
April 17, 2012
RAJESH S/O SANKARANARAYANAN Vs. SHEEBA D/O SANKARANARAYANAN
July 10, 2012
RAJESH VARKEY Vs. STATE OF KERALA
June 7, 2012
RAJESH VENUGOPAL Vs. COMMISSIONER OF POLICE
June 21, 2012
RAJESHKUMAR Vs. DIRECTOR GENERAL OF POLICE
November 22, 2012
RAJILESH P.V Vs. DEPUTY RANGER
September 26, 2012
RAJITHA, AGED 38 YEARS W/O. CHITHRABHANU, CHITHRA BHAVANAM, KANAKKUNNU MUTHUKULAM SOUTH MURI, MUTHUKULAM VILLAGE ALAPPUZHA DISTRICT, Vs. VIJAYACHANDAN, S/O. BHARATHAN, MANGALATHU PUTHEN VILAYIL KARTHIKAPALLY-690516,
November 15, 2012
RAJU Vs. SUB INSPECTOR OF POLICE VALAPPAD POLICE STATION THRISSUR DISTRICT
May 25, 2012
RAJU Vs. STATE OF KERALA
March 13, 2012
RAJU Vs. STATE OF KERALA, REP.BY SECRETARY
December 13, 2012
RAJU Vs. STATE OF KERALA
September 28, 2012
RAJU JACOB Vs. STATE OF KERALA
January 16, 2012
RAJU JOHN, S/O YOHANNAN Vs. N A JOY, S/O NEELANKAVIL ANTONY; STATE OF KERALA
November 30, 2012
RAJU M K, S/O KRISHNAN, MATTIL PARAMBU, EROOR P O, THRIPUNITHURA Vs. T K KRISHNANKUTTY, THOLETH HOUSE, MARAMPILLY P O, AND ORS
August 3, 2012
RAJU M S/O MURALI Vs. REVENUE DIVISIONAL OFFICER
March 7, 2012
RAJU M S/O MURALI Vs. REVENUE DIVISIONAL OFFICER
March 8, 2012
RAJU P V Vs. CIRCLE INSPECTOR OF POLICE TRIPUNITHURA
March 13, 2012
RAJU RAJAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
May 4, 2012
RAJU THOMAS Vs. STATE OF KERALA
September 13, 2012
RAJU, S/O. PRABHAKARAN Vs. STATE OF KERALA
December 10, 2012
RAJU, S/O.THOMAS Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
November 9, 2012
RAKESH Vs. P. ABDULLA
February 28, 2012
RAKESH CREDITS Vs. STATE OF KERALA
September 3, 2012
RAKESH G.NAIR Vs. UNION OF INDIA
November 12, 2012
RAKESH MENON Vs. HOMEX TRADE LINKS P LTD
August 17, 2012
RAMA MOORTHY D Vs. FOOD INSPECTOR VADAKARA
February 21, 2012
RAMA SWAMI Vs. STATE OF KERALA
April 10, 2012
RAMACHANDRAN Vs. STATE OF KERALA
January 30, 2012
RAMACHANDRAN ENTERPRISES Vs. FAST TRACK ASSESSMENT TEAM IV
December 12, 2012
RAMACHANDRAN J Vs. AUTHORISED OFFICER TH FEDERAL BANK LTD
May 22, 2012
RAMACHANDRAN N Vs. S MADHU
March 16, 2012
RAMACHANDRAN NAIR Vs. VENUGOPALAN
November 27, 2012
RAMACHANDRAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION; DISTRICT COLLECTOR
November 1, 2012
RAMACHANDRAN NAIR P.K. Vs. MANAGING DIRECTOR, KERALA WATER AUTHORITY
September 20, 2012
RAMACHANDRAN PILLA Vs. ROHINI
October 19, 2012
RAMACHANDRAN, S/O KUTTAN, THEKKEKALAYIL VEEDU, KIDANGANNOOR, KIDANGANNOOR VILLAGE Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
January 20, 2012
RAMADAS MENON Vs. STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY
March 6, 2012
RAMADEVAN PILLAI Vs. KERALA PUBLIC SERVICE COMMISSION
September 6, 2012
RAMAKRISHNA PILLAI Vs. STATE OF KERALA
July 27, 2012
RAMAKRISHNAN Vs. STATE OF KERALA REPRESENTED BY REVENUE SECRETARY SECRETARIAT
August 1, 2012
RAMAKRISHNAN Vs. VELUNNI
March 30, 2012
RAMAKRISHNAN Vs. STATE OF KERALA
August 21, 2012
RAMAKRISHNAN Vs. P P PRAMOD
September 13, 2012
RAMAKRISHNAN Vs. DISTRICT COLLECTOR, THRISSUR
June 5, 2012
RAMAKRISHNAN EZHUTHASSAN Vs. ARAVINDAKSHAN EZHUTHASSAN
June 21, 2012
RAMAKRISHNAN KANJIRAMPARAMBIL HOUSE AND ORS Vs. MOHANDAS KANJIRAPARAMBIL HOUSE AND ORS
December 18, 2012
RAMAN KANI Vs. ADDITIONAL TAHASILDAR
March 29, 2012
RAMAN NAIR Vs. DEPUTY SUPERINTENDENT OF POLICE
June 26, 2012
RAMAN, S/O.CHOMAN, HARIJAN COLONY, BANDIYODU MANGALPADY VILLAGE, KASARAGOD TALUK AND DISTRICT Vs. THE SUB INSPECTOR OF POLICE, MANJESHWAR POLICE STATION AND STATE OF KERALA, REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
August 2, 2012
RAMANAN Vs. DISTRICT COLLECTOR
May 2, 2012
RAMANATHAN Vs. ORIENTAL INSURANCE CO LTD
June 22, 2012
RAMAPRIYA HOTEL LTD Vs. TRIVANDRUM SPECIALISTS HOSPITALS
March 28, 2012
RAMASWAMY S/O VELACHADEVAR Vs. STATE OF KERALA
June 20, 2012
RAMESH Vs. STATE OF KERALA
May 2, 2012
RAMESH BABU Vs. F. STANLEY
March 26, 2012
RAMESH CHULIKKA ESTATE MEPPADI WAYANAD Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM REPRESENTING STATION HOUSE OFFICER
April 20, 2012
RAMITH K Vs. STATION HOUSE OFFICER KANNUR TOWN POLICE STATION
June 7, 2012
RAMKRISHNAN K R Vs. REGHA
January 10, 2012
RAMLA P.P. Vs. THE SUB INSPECTOR OF POLICE, MEDICAL COLLEGE POLICE STATION, KOZHIKODE CITY KOZHIKODE
August 27, 2012
RAMUNNIKUTTY NAIR Vs. KOTAK MAHINDRA PRIMUS LTD
June 11, 2012
RANADEVAN Vs. SUBRAMANNYAN
November 27, 2012
RANEESH P V Vs. ANEESH P P
May 4, 2012
RANGARA INDUSTRIES PRIVATE LIMITED Vs. THE COMMERCIAL TAX INSPECTOR
August 22, 2012
RANJITH Vs. DISTRICT COLLECTOR
October 10, 2012
RANJITH C Vs. TAHASILDAR
September 19, 2012
RANJITH P Vs. KERALA STATE WOMEN'S DEVELOPMENT CORPORATION LTD
July 3, 2012
RANJITHA MARY Vs. THE SPECIAL TAHSILDAR L.A. NO.1, KIIDC (KINFRA) PALAKKAD
August 3, 2012
RANJUMON Vs. STATE OF KERALA
October 15, 2012
RAPHEAL S/O CHIRAYATHU KATTUMATHUKOCHAPPU Vs. ALFA PAUL S/O CHAZHOOR PAULOSE
June 5, 2012
RASHA Vs. AJMAL
August 3, 2012
RASHA Vs. AJMAL
August 30, 2012
RASHEEBA W/O ASHRAF CHIRAKKAKUDY Vs. COMMERCIAL TAX OFFICER
March 13, 2012
RASHEED S/O SULAIMAN RAWTHER Vs. SALAM S/O MEERA PILLAI
July 16, 2012
RASHEEDA, W/O. ABOOBACKER, AGED 55, MAVILA PURAYIDATHIL, PATHANAPURAM VILLAGE, Vs. AISHA BEEVI, W/O. MAIDEEN PASHA RAWTHER, RESIDING AT KANJIRAMVILA THEKKEVEETTIL, PATHANAPURAM VILLAGE AND TALUK (DIED. LRS. RECORDED) AND ORS.
September 3, 2012
RASHEEDH Vs. ADDITIONAL DISTRICT MAGISTRATE
November 16, 2012
RASHID P.M. Vs. STATE OF KERALA
December 28, 2012
RASIYA W/O.HAMSAKUTTY Vs. ABOOBACKER @ ABU HAJI
June 18, 2012
RATHEESH Vs. DISTRICT COLLECTOR
June 19, 2012
RATHEESH Vs. DIVISIONAL MANAGER THE UNITED INSURANCE CO LTD
March 2, 2012
RATHEESH BABU Vs. P.M. RIJEESH
February 8, 2012
RATHIKUMARI Vs. K.M. RAJAN
February 28, 2012
RATHINAM M P Vs. KDHP CO PVT LTD
June 19, 2012
RATNARAJAN Vs. KERALA KERAKARSHAKA SAHAKARANA FEDERATION LTD
July 2, 2012
RAVADA A CHANDRASEKHAR Vs. STATE OF KERALA
June 25, 2012
RAVEENDRAN Vs. SHRIRAM TRANSPORT FINANCE CO LTD
June 4, 2012
RAVEENDRAN Vs. STATE OF KERALA
August 8, 2012
RAVEENDRAN Vs. KARTHIKEYAN NAIR
August 3, 2012
RAVEENDRAN M K Vs. STATE OF KERALA
August 6, 2012
RAVEENDRAN S/O CHITHAMBARA MANNADIAR Vs. ABDUL SATHAR S/O MUHAMMED RAWTHER
July 19, 2012
RAVEENDRAN, S/O. MANDAN Vs. EXCISE INSPECTOR
October 11, 2012
RAVEENDRANATHAN Vs. MEENAKSHY
September 19, 2012
RAVEENDRANATHAN NAIR Vs. JOSE VARGHESE AMBATTU VEEDU
August 1, 2012
RAVI Vs. STATE OF KERALA
July 16, 2012
RAVI KUMAR V Vs. DEPUTY COMMANDANT
June 5, 2012
RAVI S/O DORAISWAMI Vs. STATE OF KERALA
July 11, 2012
RAVI,S/O.KRISHNAN Vs. E.M.GANGADHARAN
November 22, 2012
RAVI.R.UNNITHAN Vs. N.K.RAJENDRAN
November 23, 2012
RAVIKUMAR S/O MADHAVAN Vs. STATE OF KERALA THROUGH THE EXCISE INSPECTOR
September 3, 2012
RAVINDRAN PILLAI Vs. HI LITE BUILDERS PRIVATE LTD
November 21, 2012
RAVISHANKAR Vs. VIJAYAN
October 31, 2012
RAZAK @ MENU VALAPPIL RAZAK Vs. STATE OF KERALA
October 19, 2012
REEJA Vs. DISTRICT COLLECTOR
June 22, 2012
REENA ELIZABETH MATHEW Vs. JOHN SABY
September 4, 2012
REETHAMMA W/OTHOMAS CHAKYATH HOUSE ATTUPURAM ARIYOOR P O Vs. SUB INSPECTOR OF POLICE CHENGAMANAD ERNAKULAM DISTRICT
April 13, 2012
REGHU PRIYA Vs. COUNCIL FOR THE INDIAN SCHOOL
September 27, 2012
REGHUNATHAN @ REGHU, S/O DAMODARAN, AND ORS Vs. WILSON JAMES, S/O JAMES
August 3, 2012
REGHUVARANSAVITHRI Vs. SAVITHRI
September 3, 2012
REGI PAUL, S/O. PAULOSE Vs. V.V. ROY
December 13, 2012
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. KADUTHURUTHY CO OPERATIVE RUBBER
March 20, 2012
REGIONAL DIRECTOR ESI CORPORATION Vs. INDIAN COFFEE WORKERS CO OPERATIVE SOCIETY LTD
October 31, 2012
REGIONAL DIRECTOR SOUTHERN REGION MINISTRY OF COMPANY AFFAIRS GOVT OF INDIA SHASTRI BHAVAN VTH FLOOR 26 HADDOWS ROAD CHENNAI Vs. CONCERT SECURITIES LTD
June 1, 2012
REGIONAL GROUP EDUCATIONAL CHARITABLE SOCIETY Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT THIRUVANANTHAPURAM
March 16, 2012
REGIONAL SECRETARY-KERALA AIR INDIA EMPLOYEES GUILD MUSEUM ROAD VELLAYAMBALAM THIRUVANANTHAPURAM Vs. DIRECTOR AIR INDIA OLD AIRPORT KALINA SANIA CRUZ MUMBAI
June 1, 2012
REGISTERING AUTHORITY Vs. JAYACHANDRAN
September 5, 2012
REGISTRAR GENERAL HIGH COURT OF KERALA ERNAKULAM Vs. N B K CATERING SERVICE KOZHIKODE
February 8, 2012
REHABILITATION PLANTATIONS LTD Vs. COMMISSIONER OF INCOME TAX
February 21, 2012
REJAGOPALAN Vs. UNIVERSITY OF CALICUT
July 9, 2012
REJI Vs. STATE OF KERALA
May 2, 2012
REJI Vs. STATE OF KERALA
September 4, 2012
REJI Vs. FATHIMA
September 5, 2012
REJI C.P. Vs. JOSEPH JACOB
November 1, 2012
REJI JOSE Vs. STATE OF KERLA
August 13, 2012
REJI SAGAR D.R, DEVI BHAVAN Vs. DEPUTY DIRECTOR OF EDUCATION
October 10, 2012
REJI, S/O ELIYAS Vs. P P RESEENA D/O KUTTIRAYIN HAJI
June 28, 2012
REJITH R G, Vs. REJITHA N R
November 5, 2012
REJUAL KARIM Vs. SUB INSPECTOR OF POLICE
April 2, 2012
REKHA GOPAKUMAR Vs. STATE OF KERALA
December 1, 2012
RELIANCE GENERAL INSURANCE CO.LTD Vs. E.T. ALI
December 4, 2012
RELIANCE SECURITY AGENCY Vs. STATE OF KERALA, REP. BY ITS SECRETARY LABOUR DEPARTMENT GOVERNMENT SECRETARIAT
August 1, 2012
RELIANT HIRE PURCHASE CO LTD Vs. VASU M C
August 10, 2012
RELIANT HIRE PURCHASE CO LTD Vs. K A SHAJI
August 16, 2012
REMA K Vs. STATE OF KERALA
June 19, 2012
REMA RAJAN, W/O.RAJAN PILLAI Vs. KALA RAJAN, VAZHAVILATHARAYIL VEEDU
November 17, 2012
REMA W/O KOTTARATHIL SUNDERASAN Vs. ORIENTAL BANK OF COMMERCE
March 5, 2012
REMADEVI PATHIYIL Vs. DIVISIONAL FOREST OFFICER
June 19, 2012
REMADEVI R., VELLOOR PUTHENPURAYIL HOUSE, ANARI NORTH, AYAPARAMBU (P.O), KARUVATTA VIA., ALLEPPEY DISTRICT Vs. AUTHORISED OFFICER, ALAPPUZHA DISTRICT CO-OPERATIVE BANK, VEEYAPURAM BRANCH, ALAPPUZHA DISTRICT - 690 514,
July 19, 2012
REMADEVI VIJAYAPPAN Vs. DIST COLLECTOR
June 21, 2012
REMANI Vs. SUB INSPECTOR OF POLICE CHADAYAMANGALAM POLICE STATION KOLLAM DISTRICT
April 12, 2012
REMANI KRISHNAN Vs. UNION OF INDIA
March 2, 2012
REMESAN M A Vs. CORPORATION OF COCHIN, REPRESENTED BY THE SECRETARY,CORPORATION OF COCHIN
August 1, 2012
REMLA AZIZ Vs. DIRECTOR GENERAL OF POLICE POLICE HEAD QUARTERS THIRUVANANTHAPURAM
May 24, 2012
RENJI KURIEN Vs. ASST COMMISSIONER
August 16, 2012
RENJITH Vs. STATE OF KERALA
March 29, 2012
RENJITH S/O VEROOR THATTANPURACKAL Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS
July 4, 2012
RENJITHA Vs. JAYANTHI D.KAMATH
September 27, 2012
RENJU SEBASTIAN Vs. N SURESH KUMAR
June 21, 2012
RENNY JOHN PANICKER Vs. STATE POLICE CHIEF POLICE HEAD QUARTERS VAZHUTHACAUD P O THIRUVANANTHAPURAM
May 30, 2012
RENU ALEX Vs. ALEXANDER MUTHALALI
March 22, 2012
RENU ALEX Vs. ALEXANDER MUTHALALI
January 11, 2012
RESERVE BANK OF INDIA Vs. NEDUNGADI BANK LTD
October 18, 2012
RESHMA C P Vs. P K JAYAN
August 22, 2012
RESHMA YUSUF Vs. BUDHA CENTRAL SCHOOL
September 25, 2012
RESHMI DEVI Vs. UNIVERSITY OF KERALA
March 26, 2012
RESHMY VARGHESE Vs. CENTRAL BOARD OF SECONDARY EDUCATION
July 5, 2012
RESMI SANKAR P Vs. MAHATMA GANDHI UNIVERSITY
March 7, 2012
RETIRED TEACHERS AND EMPLOYEES UNION Vs. STATE OF KERALA
January 5, 2012
REV T I JAMES Vs. SOUTH INDIA CORPORATION
July 24, 2012
REV.FR. N.K.YACOB Vs. REV.FR.BABY PAUL
December 13, 2012
REXY FIGARDO, S/O. LATE LEAN FIGARDO, REX VILLA, OPP. BABY MARINE INTERNATIONAL, THOPPUMPADY, KOCHI-5, Vs. TERESA D. ARUJA, W/O. LATE HERBERT LINUR D. ARUJA, H. NO. XVIII/1474, EMIL DALE THOPPUMPADY, KOCHI-5 AND ORS.
August 2, 2012
RIBIN K A PHYSICAL EDUCATION TEACHER Vs. DISTRICT EDUCATIONAL OFFICER
January 16, 2012
RINOY AUGUSTINE Vs. MAHATMA GANDHI UNIVERSITY REP BY ITS VICE CHANCELLOR KOTTAYAM
May 11, 2012
RINZAN ALIAS MUHAMMED SHAFFI Vs. STATE OF KERALA
December 28, 2012
RIYA MARY MONCY Vs. BANK OF INDIA
September 5, 2012
RIYAS Vs. SUB INSPECTOR OF POLICE
July 31, 2012
RIYAS BABU Vs. AURTHORISED OFFICER
July 24, 2012
RIYAS P A Vs. KERALA PUBLIC SERVICE COMMISSION REPRESENTED BY ITS SECRETARY PATTOM PLACE P O THIRUVANANTHAPURAM
April 27, 2012
ROBIN A M Vs. SUNNY S/O JOSEPH
September 14, 2012
ROBINSON Vs. LIFE INSURANCE CORPORATION OF INDIA, UNIT II, THIRUVANANTHAPURAM
August 14, 2012
ROBINSON BIJU ROBIN,"KARUNYA" Vs. STATE OF KERALA,REPRESENTED BY ITS PUBLIC PROSECUTOR
November 29, 2012
ROCKY VENCHILAS Vs. STATE BANK OF INDIA
July 25, 2012
ROHN ENTERPRISE MAHE REPRESENTED BY PROPRIETOR SUDHI KOTTAYIL Vs. COMMISSIONER OF COMMERCIAL TAXES THIRUVANANTHAPURAM
June 1, 2012
ROMY THOMAS Vs. REGIONAL TRANSPORT OFFICER
July 30, 2012
ROOPAKALA PRASAD Vs. UNIVERSITY GRANTS COMMISSION
December 17, 2012
ROOTS COMMUNICATIONS Vs. HIGH POWER AGENCIES
March 15, 2012
ROSA Vs. VALLACHIRA GRAMA PANCHAYAT
December 1, 2012
ROSAMMA Vs. THOMAS
October 9, 2012
ROSAMMA THOMAS W/O THOMS JOSEPH Vs. T MURUGAN S/OTHANGA RETNAM
May 22, 2012
ROSAMMA TONY Vs. BRANCH MANAGER STATE BANK OF INDIA
October 31, 2012
ROSHAN MATHEW Vs. STATE OF KERALA
June 4, 2012
ROSHAN RAHMAN P.K. Vs. ARUNA PARVATHY
September 13, 2012
ROSHY PATHROSE Vs. STATE OF KERALA
October 9, 2012
ROSILY ACHENKUNJU Vs. CENTRAL BANK OF INDIA
March 5, 2012
ROSSY W/O LATE JOSE Vs. V V JOY S/O VARGHESE
July 20, 2012
ROSY Vs. RAPPAI, S/O.PALISSERY LONAPPAN
November 20, 2012
ROTANA HOTELS PVT. LTD Vs. MEMBER SECRETARY
October 4, 2012
ROY JOSEPH Vs. HEAD LOAD AND TIMBER WORKERS UNION
September 10, 2012
ROY THARAKAN @ PETER THARAKAN Vs. KERALA STATE ELECTRICITY BOARD
November 17, 2012
ROY VIJAYAN Vs. LAKSHMI KARTHIKEYAN
August 14, 2012
ROYAL AUTO CREDITS Vs. STATE OF KERALA
December 10, 2012
ROYAL HEIGHTS APARTMENT OWNERS ASSOCIATION Vs. TAHSILDAR KANNUR
March 5, 2012
ROYDEN.J NUNEZ Vs. ARTHUR NUNEZ PROPRIETOR AROM TRADES
July 26, 2012
RUBAN S/O ESAYYA Vs. STATE OF KERALA
July 25, 2012
RUBCO HUAT WOODS PVT LTD Vs. COMMERCIAL TAX OFFICER
November 14, 2012
RUBY JOHN Vs. STATE OF KERALA REP BY ITS CHIEF SECRETARY SECRETARIAT THIRUVANANTHAPURAM
March 15, 2012
RUBY ROLLER FLOUR MILLS PVT LTD Vs. FOOD CORPORATION OF INDIA
July 25, 2012
RUDRAKSHAN Vs. STATE OF KERALA
December 7, 2012
RUGMINI M Vs. DIRECTOR KIRTADS
May 25, 2012
RUKMIMI BAI ALIAS T N RUKMINI Vs. DISTRICT REGISTRAR
July 5, 2012
S A ANEESH Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS
June 1, 2012
S ANANDAN Vs. ASSISTANT LABOUR OFFICER
July 10, 2012
S AND A BUILDERS AND ENGINEERS PVT LTD Vs. CIRCLE INSPECTOR OF POLICE GURUVAYOOR
April 24, 2012
S ATTAKOYA S/O POOKOYA Vs. UNION OF INDIA
July 13, 2012
S BRAHMANAND Vs. V RAJAN
June 28, 2012
S BTEX Vs. COMMERCIAL TAX OFFICER
July 19, 2012
S D RAJENDRAN THAMILNADU ENGINEERING ENTERPRISES NEXT TO KAIMANAM SUPER MARKET TRIVANDRUM Vs. ALFRED ALEX MANAGER CONVENT SCHOOL JAGANATHAN STREET RAMAVARMAPURAM NAGERCOIL-2 KANYAKUMARI DISTRICT TAMILNADU
May 21, 2012
S DEVARAJAN Vs. KANDALOOR FARMERS SERVICES CO- OPERATIVE BANK LTD
July 24, 2012
S GIRIJA KUMARI Vs. RAJENDRAN
August 1, 2012
S J THARSIS AND ORS Vs. DIRECTOR GENERAL OF POLICE
November 5, 2012
S JAYENDRAN NAIR Vs. DIRECTOR OF VIGILANCE AND ANTI CORRUPTION BUREAU
July 19, 2012
S KRISHNAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
July 17, 2012
S MAGESH Vs. M SAIFUDEEN
July 26, 2012
S MOHANAN Vs. C V KRISHNAN
June 27, 2012
S MURALEEDHARAN PILLAI Vs. MANAGER NATIONAL INSURANCE CO LTD LOLLAM BRANCH
March 13, 2012
S PARAMESWARI Vs. A DEVIDAS
July 2, 2012
S RATHEESHKUMAR Vs. MEMBER SECRETARY
July 3, 2012
S RAVEENDRANATH KAMATH Vs. VIKRAM A DHOLAKA
May 25, 2012
S S D OIL MILLS COMPANY LIMITED Vs. ASSISTANT.COMMISSIONER (ASSESSMENT) COMMERCIAL TAXES SPECIAL CIRCLE II KOCHI
April 24, 2012
S SABU Vs. IBRAHIM KUTTY
September 6, 2012
S SANU Vs. KERALA FINANCIAL CORPORATION LTD
June 15, 2012
S SREEDHARAN S/O SANKU Vs. KOTTAYAM RUBBER MARKETING CO-OPERATIVE SOCIETY LTD
June 1, 2012
S SUDEVAN S/O SANKRAN Vs. STATE OF KERALA
July 6, 2012
S SUDHAKARA PRABHU Vs. SUB INSPECTOR OF POLICE, CENTRAL POLICE STATION ERNAKULAM
July 23, 2012
S SUJILAL Vs. STATE OF KERALA
June 26, 2012
S SURESH KUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE ATTINGAL THIRUVANANTHAPURAM
April 12, 2012
S VIJAYAKUMAR Vs. A GOPAKUMAR S/O K.APPUKUTTAN
August 17, 2012
S VIJAYALAKSHMI Vs. TP GOPAKUMAR
June 7, 2012
S VINAYAGAMOORTHY S/O LATE D SELVARAJ Vs. TATA TEA LIMITED
July 13, 2012
S. KRISHNAPRASAD Vs. UDAYAKUMAR
July 19, 2012
S. MATHI Vs. UNION OF INDIA
September 14, 2012
S. MOHANAKUMARAN NAIR Vs. KERALA LOK AYUKTA
October 9, 2012
S. NAMBINARAYANAN Vs. STATE OF KERALA
September 7, 2012
S. PULIKESI Vs. C.B.I., KOCHI
August 21, 2012
S. SASIKUMAR Vs. STATE OF KERALA
February 10, 2012
S. SUBRAMANIAN Vs. STATE OF KERALA
November 1, 2012
S. SURESH, LECTURER Vs. MAHATMA GANDHI UNIVERSITY
June 18, 2012
S. VENUGOPU, RESEARCH OFFICER (RTD.) Vs. STATE COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING (SCERT.) THIRUVANANTHAPURAM
July 24, 2012
S.D.AJITHKUMAR Vs. STATE OF KERALA
September 7, 2012
S.D.JEYAPRASAD Vs. GOVERNMENT OF KERALA
October 3, 2012
S.I. PROPERTY (KERALA) PVT. LTD Vs. SECRETARY
November 2, 2012
S.INDIRA AMMA Vs. SECRETARY
December 31, 2012
S.K. SHYLAJA Vs. VARGHESE DEVASSYA
June 5, 2012
S.LILLY NIRMALA Vs. STATE OF KERALA
October 9, 2012
S.MOIDUTTY, S/O. MOHAMMED MOLLA Vs. KOYAMU, S/O. KUNHAHAMMED, PATHAYAKKALLIL
October 4, 2012
S.NATARAJAN Vs. S.GANESAN
September 24, 2012
S.NIZARUDEEN Vs. GENERAL MANAGER
December 18, 2012
S.P.BIJU Vs. CHIEF COMMISSIONER OF TRAVANCORE
October 18, 2012
S.PETER Vs. M/S.TATA TEA LIMITED
October 5, 2012
S.R. DILIP Vs. S. ARAVINDAKSHAN NAIR
December 6, 2012
S.R.KALYANAKRISHNAN Vs. GREEN CITY HERITAGE P.LTD
October 17, 2012
S.S. HYUNDAI Vs. DEPUTY SUPERINTENDENT OF POLICE
December 12, 2012
S.SHIBU Vs. STATE OF KERALA
September 4, 2012
S.V.K. POOKKOYA Vs. LAKSHADWEEP STATE WAKF BOARD
July 17, 2012
SABARI ALLOYS AND METALS INDIA (P) LTD Vs. INTELLIGENCE OFFICER SQUAD NO IV COMMERCIAL TAXES PALAKKAD
May 23, 2012
SABASTIAN YESUDAS Vs. STATE OF KERALA
January 9, 2012
SABNA S Vs. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT
July 25, 2012
SABU C P Vs. SUNIL
May 21, 2012
SABU V VARGHESE Vs. VIJAYA BANK
July 23, 2012
SADAM, S/O ABDUL KHADER Vs. TOM THOMAS
November 15, 2012
SADANANDAN K P S/O RAGHAVAN Vs. STATE OF KERALA REPRESENTED BY SUB INSPECTOR OF POLICE
May 8, 2012
SADANANDAN PILLAI Vs. KOLLAM DISTRICT CO-OPERATIVE BANK LTD
October 10, 2012
SADANANDAN,S/O. RAMAN KUTTY Vs. CIRCLE INSPECTOR OF POLICE
December 3, 2012
SADANANDINI CHANNATTI Vs. SUDHARMA
June 19, 2012
SADASIVA PANICKER Vs. SURESH KUMAR
May 25, 2012
SADASIVAN Vs. STATE OF KERALA
June 15, 2012
SADASIVAN Vs. SASIDHARA PANICKER
October 5, 2012
SADASIVAN NAIR Vs. KRISHNAN NAIR
November 16, 2012
SADASIVAN PILLAI AMBADIVEETTIL Vs. SARAMMA THOMAS PUTHEN PEEDIKAYIL
February 14, 2012
SADASIVAN PILLAI, S/O. NARAYANA PILLAI, B-7, SIVASYAM, MAVELIPURAM KAKKANAD P.O. ERNAKULAM REPRESENTED BY HIS NEXT FRIEND WIFE SYAMAKUMARI Vs. SMT. SUSAN JOHN, VALIZHIKAM MIG 25, SURABHI NAGAR, KAKKANAD, ERNAKULAM,
February 8, 2012
SAFA LEATHER EXPORTS (P) LTD Vs. EXECUTIVE ENGINEER
July 5, 2012
SAFE EXPORTS P. LTD. (M/S.) Vs. COMMISSIONER OF CUSTOMS
December 6, 2012
SAFEENA TYRES Vs. K SALEEM
June 21, 2012
SAFIN JOSEPH Vs. CONTROLLER OF EXAMINATIONS COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY COCHIN UNIVERSITY CAMPUS
March 8, 2012
SAFIYA NAZARUDHIN W/O NAZARUDEENTHENMACKAL CHUNDASERRIYIL FIRST MILE KANJIRAPPALLY KOTTAYAM Vs. SEPCIAL DEPUTY SECRETARY R R KERALA STATE HOUSING BOARD THIRUVANANTHAPURAM
April 12, 2012
SAFIYATH Vs. NATIONAL INSURANCE CO LTD
July 6, 2012
SAGARA BEACH RESORT Vs. STATE OF KERALA
January 23, 2012
SAHADEV