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Case Index
Title
Date
AJAY BATRA Vs. Y P BATRA
July 5, 2012
CIT Vs. HINDUSTAN LEVER LTD.
December 12, 2012
GOPAL PRASAD SHASTRI Vs. STATE (NCT OF DELHI)
November 21, 2012
IDEA CELLULAR LIMITED Vs. UNION OF INDIA
July 13, 2012
MAMRAM EDUCATIONAL SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
August 30, 2012
NAVEEN CHANDRA JHA Vs. CHIEF SECRETARY GOVT OF NCT
April 23, 2012
SILVER OAKS PROPERTY MANAGEMENT SERVICES LIMITED Vs. STATE
December 18, 2012
USHA SRIVASTAVA Vs. PROGRESSIVE FINLEASE LTD.
December 4, 2012
VARUN GAUBA Vs. PUNJAB & SIND BANK
July 9, 2012
VIPUL GUPTA Vs. STATE
June 14, 2012
3 W INTERNATIONAL Vs. ASHOK KUMAR SEHDEV
April 17, 2012
A D KUMAR Vs. GIAN CHAND KUMAR
January 9, 2012
A GANPATHY Vs. UNION OF INDIA
August 16, 2012
A K AHUJA Vs. SURESH KUMAR TALWAR
May 22, 2012
A K EXIM PVT LTD Vs. JAMUNA THREAD INDUSTRY PVT LTD
July 5, 2012
A K GAUTAM Vs. UOI
May 14, 2012
A K KAKAR Vs. SHEELA KHANNA
February 13, 2012
A K MITRA Vs. UOI
July 3, 2012
A K NARULA Vs. IQBAL AHMED
September 18, 2012
A K SABHARWAL Vs. STATE
January 23, 2012
A K TYAGI Vs. UNION OF INDIA
March 27, 2012
A KRISHNA REDDY Vs. CBI
May 15, 2012
A P JAIN Vs. RAJESH GUPTA
March 30, 2012
A R ABDUL GAFFAR Vs. UNION OF INDIA
June 1, 2012
A R BANERJEE Vs. R S VERMA
April 10, 2012
A R KHANNA Vs. DELHI DEVELOPMENT AUTHORITY
April 25, 2012
A S NARAYANA RAO Vs. CBI
April 20, 2012
A S RAWAT Vs. GOVT OF NCT OF DELHI
May 23, 2012
A. ENTERTAINMENT PVT. LTD Vs. APPLAUSE ENTERTAINMENT PVT. LTD
October 31, 2012
A.C. ROY Vs. SANJAY KUMAR & ORS.
October 31, 2012
A.G.HOLDINGS PVT LTD Vs. INCOME TAX OFFICER
April 25, 2012
A.P. MOLLER - MAERSK A/S & ANR. Vs. MAERSK MINING AND EXPLORATION PRIVATE LIMITED
June 1, 2012
A.P.JAIN Vs. UNION OF INDIA
March 14, 2012
A.V.M. (RETIRED) K.G. MOHAN CHANDRA Vs. ARUN MOHAN CHANDRA & ORS.
October 8, 2012
AAR ESS AND CO Vs. RATHI UDYOG LTD
April 19, 2012
AARTI INDUSTRIES Vs. AUTHENTIC EXPORTS AND IMPORTS PVT LTD
October 15, 2012
ABASKAR CONSTRUCTION PVT LTD Vs. LAND & DEVELOPMENT OFFICER
July 13, 2012
ABB LIMITED Vs. COMMISSIONER, DELHI VALUE ADDED TAX
September 28, 2012
ABB LTD Vs. SANDEEP SURI
February 16, 2012
ABBAS HUSSAIN ALIAS MUNIM Vs. GOVT OF NCT OF DELHI
September 5, 2012
ABDUL BAKI MANDAL Vs. STATE
February 27, 2012
ABDUL KALAM ALIAS MULLAJI Vs. UOI
April 9, 2012
ABDUL MATEEN Vs. UOI
November 6, 2012
ABDUL MUTALIB Vs. UNION OF INDIA
May 2, 2012
ABDUL QADIR Vs. PRAKASH RANI BHALLA
August 6, 2012
ABDUL RAHIM ALIAS INDORI Vs. STATE OF NCT OF DELHI
May 4, 2012
ABDUL REHMAN Vs. JEEVAN LAL
April 20, 2012
ABDUL WAHID Vs. ZAHOOR AHMED
January 23, 2012
ABHANI DISTRIBUTOR Vs. MIRIK HEALTH FOODS PVT LTD
July 18, 2012
ABHAY SINGH Vs. STATE OF NATIONAL CAPITAL OF DELHI
January 17, 2012
ABHIJIT GHOSH Vs. UNION OF INDIA
August 24, 2012
ABHILASH JAIN Vs. SURENDER KUMAR KALRA
May 25, 2012
ABHINAV JINDAL Vs. STATE
March 23, 2012
ABHINEET PESTICIDES PRIVATE LIMITED Vs. FERN HEALTHCARE PRIVATE LIMITED
November 7, 2012
ABHIPRA COMMODITY CONSUTLTANTS P. LTD. & ORS. Vs. GOVT. OF NCT OF DELHI & ANR.
February 17, 2012
ABHISHEK CEMENT LTD Vs. UNION OF INDIA
May 22, 2012
ACC LTD Vs. DISTRICT VALUATION OFFICER
May 21, 2012
ACCEBEEN STEEL PVT LTD Vs. JAI SHREE KHANNA
July 23, 2012
ACORUS UNITECH WIRELESS PRIVATE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 28, 2012
ACPL HR SERVICES PRIVATE LIMITED Vs. ASSOCIATED CONSULTANTS PRIVATE LIMITED
September 18, 2012
ADARSH KAUR GILL Vs. S H MAWASI
February 2, 2012
ADELIE BUILDERS & DEVELOPERS PRIVATE LIMITED Vs. DLF UNIVERSAL LTD
July 6, 2012
ADIL RASHID SIDDIQUI Vs. UNION OF INDIA
January 20, 2012
ADITYA CHANDERSHEKHAR PANDIT Vs. STATE OF NCT OF DELHI
August 1, 2012
ADITYA GOYAL Vs. D.D.A.
December 17, 2012
ADITYA GUPTA @ BABLOO Vs. STATE
November 22, 2012
ADITYA KHANNA Vs. ASST COMMISSIONER OF INCOME TAX
May 3, 2012
ADVANCE TELEVISION NETWORK LTD Vs. REGISTRAR OF COMPANIES
April 20, 2012
ADVENT HOSPITALITY PVT LTD Vs. TRISTAR HOTELS PVT LTD
July 19, 2012
AELTEMESH REIN Vs. ASHOK KUMAR
April 24, 2012
AFSAR Vs. STATE OF DELHI
March 15, 2012
AFSAR AND ANWAR Vs. STATE
April 20, 2012
AFZAL HUSSAIN Vs. UNION OF INDIA
May 30, 2012
AGARPARA JUTE MILLS LTD Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
May 8, 2012
AGGARWAL PAPERS Vs. MUKESH KUMAR DECD THR LRS
October 17, 2012
AGRBANDHU FOOTWEARS P LTD Vs. DAYANAND JAIN
May 1, 2012
AGRITRADE INTERNATIONAL PVT LTD Vs. NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA
February 13, 2012
AGROHA Vs. KLJ POLLYALLOYS
November 23, 2012
AGROHA & ANR. Vs. M/S. KLJ POLLYALLOYS
November 29, 2012
AHAAR INTERNATIONAL (INDIA) LTD Vs. SIFTER PROJECT SERVICES
October 12, 2012
AHALAVATH ORGNICS LTD Vs. STATE BANK OF MYSORE
May 25, 2012
AHMED OOMERBHOY Vs. GAUTAM TANK
July 27, 2012
AHUJA MASALA COMPANY PVT. LTD Vs. GOVT. OF NCT OF DELHI
October 19, 2012
AIJAZ HUSSAIN KHWAJA Vs. STATE OF DELHI
February 9, 2012
AIR CUSTOMS Vs. RAM CHANDER
February 14, 2012
AIR FORCE SENIOR SECONDARY SCHOOL Vs. PUSHPA SAH
September 25, 2012
AIR INDIA LTD Vs. ADITYA BERI
May 23, 2012
AIR INDIA LTD Vs. GOVT OF INDIA
May 18, 2012
AIR INDIA LTD Vs. GOVT OF INDIA
April 23, 2012
AIR MARSHAL SATISH C LAL Vs. J J SINGH
February 2, 2012
AIR MARSHAL SHIV DEV SINGH Vs. SWADESH BHARDWAJ
September 3, 2012
AIRLINE ALLIED SERVICES LTD Vs. SALOME SINGSIT
September 12, 2012
AIRPORT AUTHIRITY OF INDIA Vs. SHAKTI RESORTS AND HOTELS LIMITED
February 16, 2012
AIRPORT AUTHORITY OF INDIA Vs. RAM GOPAL & ORS.
July 31, 2012
AIRPORTS AUTHORITY OF INDIA Vs. STATE OF JAMMU AND KASHMIR
January 4, 2012
AIRPORTS AUTHORITY OF INDIA Vs. RAJENDRA WANCHOO
September 10, 2012
AIRPORTS AUTHORITY OF INDIA Vs. ASHOK KUMAR MALHOTRA
July 30, 2012
AIRPORTS AUTHORITY OF INDIA Vs. DEEPAK INDUSTRIES LTD
August 17, 2012
AIRWAYS EMPLOYEES ASSOCIATION Vs. AIRWAYS INTERNATIONAL LTD
May 21, 2012
AIRWAYS INTERNATIONAL LTD Vs. GOVT. OF NCT OF DELHI
January 25, 2012
AJANTA OFFSET AND PACKAGINGS LTD Vs. GREHARD PEPER GMBH
September 24, 2012
AJAY ALIAS CHOTU Vs. STATE
February 29, 2012
AJAY BAGRI & ORS. Vs. STATE & ANR.
March 19, 2012
AJAY BHATNAGAR Vs. PRESIDING OFFICER
October 4, 2012
AJAY BIKRAM SINGH Vs. DELHI DEVELOPMENT AUTHORITY
March 26, 2012
AJAY GOEL Vs. COMMISSIONER OF DELHI POLICE
November 7, 2012
AJAY GULIYA Vs. ASST COMMISSIONER OF INCOME TAX,NEW DELHI
July 16, 2012
AJAY GUPTA Vs. STATE
July 5, 2012
AJAY GUPTA Vs. BSES RAJDHANI POWER LTD
April 10, 2012
AJAY JAIN Vs. RAJAT SHARMA
August 6, 2012
AJAY KUMAR Vs. STATE
March 6, 2012
AJAY KUMAR Vs. STATE
September 7, 2012
AJAY KUMAR Vs. N.D.M.C.
March 5, 2012
AJAY KUMAR Vs. SANJAY RAJU GOEL & ORS
May 18, 2012
AJAY KUMAR JAIN Vs. STATE
September 26, 2012
AJAY KUMAR NARULA Vs. UNION OF INDIA
April 12, 2012
AJAY KUMAR SINGH Vs. HARJEET SINGH BHATIA
March 12, 2012
AJAY MITTAL Vs. MADAN GOPAL
August 9, 2012
AJAY PALIWAL Vs. SANJAY PALIWAL
January 16, 2012
AJAY SINGH Vs. STATE
July 17, 2012
AJAYPAL Vs. MOHIT NAGAR
March 12, 2012
AJEET SINGH KATIYAR Vs. STATE
July 10, 2012
AJIT KAKKAR Vs. UNION OF INDIA & ORS
May 4, 2012
AJIT KR. NAG Vs. M.M.T.C. LTD
November 20, 2012
AJIT PAL SINGH Vs. SHASHI KAURA
July 6, 2012
AJIT SINGH Vs. PARAMJIT SINGH
August 9, 2012
AJIT SINGH Vs. RITA DEVI
November 26, 2012
AJIT SINGH Vs. ANIL DHANKER
October 16, 2012
AJIT SINGH GILL Vs. ARVIND KHOSLA
December 4, 2012
AJIT SINGH YADAV Vs. STATE
March 27, 2012
AKANBI OLAMILEKAN MOHEMMAD Vs. THE STATE
November 2, 2012
AKASH GUPTA Vs. MCD
February 27, 2012
AKHILESH Vs. STATE OF NCT OF DELHI
May 28, 2012
AKHILESH KUMAR Vs. UOI
July 19, 2012
AKHILESH PRATAP SINGH Vs. STATE NCT OF DELHI
November 6, 2012
AKHTAR KHAN @ VICKY Vs. STATE
March 27, 2012
ALANKIT ASSIGNMENTS LTD Vs. CDR S.P. PURI
February 10, 2012
ALCATEL-LUCENT INDIA LTD Vs. USHA INDIA LTD
June 1, 2012
ALERT INDIA PVT LIMITED Vs. AAR AAY PRODUCTS PVT LTD
August 31, 2012
ALESSA DEVELOPERS & INFRASTRUCTURES PRIVATE LIMITED Vs. STATE
July 13, 2012
ALEXENDER Vs. BHAWANI SHANKER
March 20, 2012
ALFA BHOJ PVT LTD Vs. NEW DELHI MUNICIPAL COUNCIL
July 9, 2012
ALFA DEVELOPERS PVT. LTD. Vs. RANGER BREWERIES LTD. (RBL)
March 1, 2012
ALFA LAVAL INDIA LTD Vs. J.K. PAPER LIMITED
March 5, 2012
ALFA THERM LTD Vs. CHANDRA KALA
February 16, 2012
ALI HUSSAIN KHAN Vs. MAHINDER PAL SINGH
March 6, 2012
ALI MOHAMMED BABA Vs. NATIONAL HYDRO-ELECTRIC POWER CORPORATION LTD
September 11, 2012
ALKA GUPTA Vs. MEDICAL COUNCIL OF INDIA
November 30, 2012
ALKARMA Vs. MOHAN LAL HARBANS LAL BHAYANA
August 29, 2012
ALL INDIA CONFEDERATION OF THE BLIND Vs. UNION OF INDIA
March 7, 2012
ALL INDIA DEFENCE SERVICES ADVOCATES ASSOCIATION Vs. UOI
April 10, 2012
ALL INDIA DHOBI MAHASANGH Vs. UNION OF INDIA
September 7, 2012
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. VIKRANT BHURIA
May 28, 2012
ALL INDIA ITDC WORKERS UNION Vs. B K SINHA
July 2, 2012
ALL INDIA O B C RAILWAY EMPLOYEES FEDERATION INDIAN RAILWAYS NEW DELHI Vs. VASUDEV YADAV
April 18, 2012
ALL INDIA RETIRED BANK EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
March 30, 2012
ALLEGRAN INC Vs. INTAS PHARMACEUTICALS
October 9, 2012
ALLIANCE ASSOCIATION LTD Vs. SAGWAMAL KISHAN LAL
July 4, 2012
ALOK GUPTA Vs. RAKESH ARORA
September 24, 2012
ALOK KUMAR Vs. STATE
February 17, 2012
ALOK KUMAR ASTHANA Vs. JAI PAL
January 18, 2012
ALOK R. MAURYA Vs. NARESH CHANDER KAPOOR & ORS.
October 31, 2012
ALOYS WOBBEN Vs. YOGESH MEHRA
January 20, 2012
ALPINE ELECTRONICS ASIA PTE LTD Vs. DIRECTOR GENERAL OF INCOM TAX
January 24, 2012
AMALGAMATION OF VINDHYA COAL MOVERS PVT LTD Vs. SURESH KUMAR AND COMPANY (IMPEX) PVT LTD
August 24, 2012
AMAN Vs. SANJAY PANDEY
May 23, 2012
AMAN BHATIA Vs. STATE
March 23, 2012
AMAN ELECTRIC WORKS PVT LTD Vs. DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD
March 6, 2012
AMAN KUMAR RASTOGI Vs. STATE
March 30, 2012
AMAN KUMAR RASTOGI Vs. STATE
March 15, 2012
AMANDEEP SINGH & ORS. Vs. STATE & ANR.
February 15, 2012
AMAR & ANR Vs. STATE (DELHI ADMN)
March 30, 2012
AMAR NATH Vs. SHAKUNTALA
July 10, 2012
AMAR RUBBER(CHEMICALS ) INDIA PVT LTD Vs. REGISTRAR OF COMPANIES
October 11, 2012
AMAR SINGH SEWARA Vs. REGIONAL DIRECTOR RBI
January 9, 2012
AMAR SINGH YADAV Vs. STATE THR DELHI
May 29, 2012
AMAR TAXI SERVICE Vs. COMMISSIONER OF POLICE
January 13, 2012
AMARCHAND JAIN Vs. DEWAN SALES CORPORATION
August 6, 2012
AMARDEEP MALIK Vs. STATE GOVT OF NCT OF DELHI & ORS
June 1, 2012
AMARDEEP SINGH Vs. STATE
February 16, 2012
AMARJEET SINGH Vs. STATE GOVT. OF NCT OF DELHI
March 30, 2012
AMARJEET SINGH Vs. STATE
April 24, 2012
AMARJEET SINGH Vs. RAJINDER KUMAR
September 7, 2012
AMARJEET SINGH Vs. MANAGEMENT OF NATIONAL THERMAL POWER CORPORATION LTD
October 11, 2012
AMARJEET SINGH & ORS. Vs. STATE & ANR.
March 14, 2012
AMARJIT SINGH KALRA (DECD.) THR. LRS Vs. PRAMOD GUPTA (DECD.) LRS. & ORS.
August 28, 2012
AMARPAL & ANR. Vs. STATE & ORS.
March 20, 2012
AMBICA RUBBER INDUSTRIES Vs. RAJENDER YADAV
July 30, 2012
AMBRISH KUMAR Vs. MCD
April 12, 2012
AMIN KHAN & ORS. Vs. GOVT OF NCT OF DELHI & ANR.
January 2, 2012
AMINA BI KASKAR DECD THR LRS Vs. UNION OF INDIA
September 27, 2012
AMISH JAIN Vs. ICICI BANK LTD
September 13, 2012
AMIT AHUJA Vs. ADDITONAL COMMISSIONER TRADE AND TAX DEPARTMENT
December 14, 2012
AMIT BAJAJ Vs. HARISH KHURANA
July 25, 2012
AMIT CHAUDARY Vs. UNIVERSITY OF DELHI, M J S RUPAL
September 28, 2012
AMIT GARG Vs. RAMINDER SINGH
May 25, 2012
AMIT GUPTA Vs. MCD
February 21, 2012
AMIT JAIN Vs. HARVINDER KAUR
January 30, 2012
AMIT JOHRI Vs. DEEPAK JOHRI
November 26, 2012
AMIT KALRA & ANR Vs. SHYAM SUNDER & & ANR.
January 25, 2012
AMIT KHERA Vs. MCD
December 10, 2012
AMIT KUMAR (MINOR) Vs. INDIAN INSTITUTE OF TECHNOLOGY
July 26, 2012
AMIT MOHAN SINGH Vs. UOI
July 3, 2012
AMIT RAHI Vs. JAWAHAR LAL NEHRU UNIVERSITY
August 13, 2012
AMIT SABHARWAL ALIAS OM PRAKASH ALIAS TINKU Vs. STATE
March 5, 2012
AMIT SAINI Vs. JAIMALA SAINI
October 17, 2012
AMIT SINGH BEDI Vs. STATE OF NCT OF DELHI
February 29, 2012
AMOL TANAJI PATIL Vs. STATE
April 11, 2012
AMRIK PRASAD Vs. SUNIL KUMAR & ORS.
March 30, 2012
AMRIK SINGH Vs. BALRAJ
September 4, 2012
AMRIK SINGH LYALLPURI Vs. MAHINDER KUMAR NIGAM
March 12, 2012
AMRIT LAL MEHTA Vs. DIRECTOR GENERAL OF REVENUE INTELLIGENCE
February 27, 2012
AMRIT PAL AHUJA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
September 25, 2012
AMRIT SHARMA @ AMIT Vs. STATE
October 18, 2012
AMZAD Vs. STATE OF NCT OF DELHI
February 27, 2012
ANAMOL BHANDARI Vs. DELHI TECHNOLOGICAL UNIVERSITY
September 12, 2012
ANAND BALLABH DOBHAL Vs. UNION OF INDIA
March 22, 2012
ANAND BHUSHAN Vs. R A HARITASH
March 29, 2012
ANAND BURMAN Vs. STATE
July 27, 2012
ANAND DUBEY Vs. STATE
April 24, 2012
ANAND EDUCATION SOCIETY Vs. DIRECTOR GENERAL OF IT
February 2, 2012
ANAND JAIN Vs. STATE
April 27, 2012
ANAND JAIN Vs. STATE
January 31, 2012
ANAND KUMAR Vs. NAVAL SINGH THRU L R S
May 10, 2012
ANAND MOHAN Vs. STATE NCT OF DELHI
May 16, 2012
ANAND PERSHAD JAISWAL Vs. SHAKUN JAISWAL
February 16, 2012
ANAND PRAKASH AND ORS Vs. CONSOLIDATION OFFICER BASANT VIHAR
March 6, 2012
ANAND PRAKASH GUPTA Vs. GOLD CAUSE CONSTRUCTIONS PVT LTD
October 17, 2012
ANAND SINGH Vs. UOI & ORS.
November 19, 2012
ANAND SWAROOP VOHRA Vs. BHIM SEN BAHRI & ORS.
June 1, 2012
ANAND TEWARI Vs. CBI
October 19, 2012
ANAND VIHAR OWNERS ASSOCIATION REGD. & ANR. Vs. THE COMMISSIONER, MCD & ORS.
March 16, 2012
ANANT BRAHMACHARI Vs. UOI
March 20, 2012
ANANT PRAKASH BHAN & ANR. Vs. M/S BANARAS HOUSE LTD. & ANR.
December 3, 2012
ANANT RAJ AGENCIES PVT LTD Vs. DELHI DEVELOPMENT AUTHORITY
April 18, 2012
ANANT RAJ INDUSTRIES LTD Vs. STATE
January 10, 2012
ANARKALI Vs. RAJ KUMAR
April 11, 2012
ANCHOR HEALTH AND BEAUTY CARE PVT LTD Vs. V KAUSHIK
February 14, 2012
ANGOORI DEVI Vs. UOI
May 18, 2012
ANGOORI DEVI Vs. CHARAN SINGH
April 18, 2012
ANIL @BILLOTA Vs. STATE GOVT OF NCT OF DELHI
April 10, 2012
ANIL ALIAS BILLOTA Vs. STATE GOVT OF NCT OF DELHI
April 10, 2012
ANIL ANEJA Vs. STATE GOVT OF NCT OF DELHI
January 13, 2012
ANIL ARORA Vs. GULATI RETAIL INDIA LTD
March 28, 2012
ANIL BHAMBRI Vs. NORTH DELHI POWER LTD
March 1, 2012
ANIL DOGRA Vs. SECRETARY
August 3, 2012
ANIL JOLLY Vs. STATE
March 21, 2012
ANIL KAPOOR Vs. STATE
March 30, 2012
ANIL KUMAR Vs. STATE
March 5, 2012
ANIL KUMAR Vs. INDER KUMAR LAMBA
March 15, 2012
ANIL KUMAR Vs. STATE
January 24, 2012
ANIL KUMAR Vs. STATE
January 20, 2012
ANIL KUMAR Vs. STATE
July 11, 2012
ANIL KUMAR Vs. STATE BANK OF INDIA
August 1, 2012
ANIL KUMAR Vs. UOI
August 6, 2012
ANIL KUMAR Vs. PURAN
November 9, 2012
ANIL KUMAR Vs. CRPF
September 25, 2012
ANIL KUMAR Vs. LT. COL. GURINDER SINGH (RETD.) & ORS.
August 22, 2012
ANIL KUMAR & ORS. Vs. THE STATE NCT OF DELHI & ANR.
March 26, 2012
ANIL KUMAR & ORS. Vs. THE STATE OF NCT OF DELHI
October 17, 2012
ANIL KUMAR SHARMA Vs. RAM KISHAN DASS
February 27, 2012
ANIL KUMAR SHARMA Vs. VIRENDER KUMAR SHARMA
March 16, 2012
ANIL KUMAR SRIVASTAVA Vs. GURMEL SINGH
May 15, 2012
ANIL KUMAR THAKUR Vs. BABYS DAY CARE AND LEARNING CENTRE PVT LTD
December 17, 2012
ANIL KUMAR VERMA Vs. SHIV RANI
March 7, 2012
ANIL METRE Vs. STATE
March 14, 2012
ANIL MOTIHAR Vs. PUNJAB AND SIND BANK
January 30, 2012
ANIL NANDWANI Vs. FOOD CORPORATION OF INDIA & ORS
September 17, 2012
ANIL NIGAM Vs. ASHOK SINHA
May 11, 2012
ANIL RAI Vs. C B I
July 9, 2012
ANIL RAJORA Vs. KIRAN DEVI
September 13, 2012
ANIL SAKKARWAL Vs. GOVT OF NCT OF DELHI
February 29, 2012
ANIL SHARMA Vs. MAHESH DASS
November 23, 2012
ANIMA MONDAL Vs. UNION OF INDIA & ORS
September 25, 2012
ANIRUDH Vs. ANIL KUMAR
September 27, 2012
ANIRUDH KUMAR Vs. MUNICIPAL CORP OF DELHI
January 16, 2012
ANIS UR REHMAN Vs. M C D
May 7, 2012
ANISA Vs. STATE
March 16, 2012
ANIT PAL Vs. FUDEES MANDAL
August 31, 2012
ANITA Vs. STATE OF NCT OF DELHI
April 23, 2012
ANITA Vs. C KULANDAIVEL
July 16, 2012
ANITA Vs. TURMAL
September 10, 2012
ANITA Vs. PREM SINGH
November 21, 2012
ANITA Vs. UNION OF INDIA
July 30, 2012
ANITA A PATHAK Vs. RAJ BAHADUR
February 21, 2012
ANITA CHOPRA & ANR Vs. STATE
May 31, 2012
ANITA DEVI Vs. NEW INDIA ASSURANCE CO LTD
May 2, 2012
ANITA GROVER Vs. COMMISSIONER OF CENTRAL EXCISE
December 3, 2012
ANITA JOSHI Vs. CHHATI YADAV & ORS.
September 7, 2012
ANITA KHANNA Vs. STATE
January 19, 2012
ANJALI CHATTOPADHYAY GOSWAMI Vs. UTPAL GOSWAMI
October 16, 2012
ANJANA PUJARA & ORS. Vs. BHARAT CO-OPERATIVE SOCIETY LTD. & ANR.
March 30, 2012
ANJUMAN TARAQQI URDU (HIND) Vs. VARDHMAN YARNS & THREADS LTD.
February 2, 2012
ANKIT GULATI Vs. UOI & ANR
September 26, 2012
ANKUR KIMTANI Vs. GURU GOVIND SINGH IND
August 21, 2012
ANKUR MUTREJA Vs. DELHI UNIVERSITY
January 9, 2012
ANMOL SINGH ANAND Vs. STATE
January 25, 2012
ANOOP KUMAR Vs. CENTRAL INDUSTRIAL SECURITY FORCE
May 4, 2012
ANSAL HOUSING & CONSTRUCTION LTD Vs. AJB DEVELOPERS (P) LTD
May 29, 2012
ANSHIKA PANDEY Vs. RAVE SCANS P LTD
January 9, 2012
ANSHU SONI Vs. STATE
November 30, 2012
ANUP KUMAR SRIVASTAVA Vs. CBI
April 11, 2012
ANURADHA CHATURVEDI Vs. KANWAL KISHORE
July 13, 2012
ANURADHA MITHAL Vs. ALOK KUMAR JAIN
March 1, 2012
ANURADHA SHARMA Vs. DISTRICT NAZIR TIS HAZARI COURTS
July 25, 2012
ANURAG GUPTA Vs. UNION OF INDIA
May 15, 2012
ANURAG GUPTA Vs. UNION OF INDIA
October 10, 2012
ANURAG KUMAR Vs. UNITED INDIA INSURANCE CO LTD
March 12, 2012
ANURAG SAHAI Vs. D D A
November 22, 2012
ANUSUA ROY Vs. UOI
August 22, 2012
ANUVARSHA GAUTAM Vs. MCD
March 20, 2012
ANVITA SINGH Vs. UNION OF INDIA
February 28, 2012
ANWAR ALAM Vs. JAMIA MILIA ISLAMIA
December 11, 2012
ANWAR KHAN Vs. UOI
July 30, 2012
ANYA GUPTA Vs. STATE
February 23, 2012
APARNA ASHRAM Vs. SUBH CHINTAK KISHORE
July 27, 2012
APEEJAY EDUCATION SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
March 14, 2012
APEEJAY SCHOOL Vs. GOVT OF NCT OF DELHI
May 17, 2012
APOLLO INTERNATIONAL LTD Vs. SUPRIYA PHARMACEUTICALS LTD
October 16, 2012
APPAREL EXPORT PROMOTION COUCIL Vs. ALL INDIA GARMENT EXPORTERS COMMON CAUSE GUILD
January 25, 2012
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BHAGIRATH CHOUDRI Vs. DELHI DEVELOPMENT AUTHORITY
August 16, 2012
BHAGIRATHI Vs. RAJINDER SINGH
April 18, 2012
BHAGWAN DAS Vs. SATESH MEHRA
September 26, 2012
BHAGWAN DASS Vs. STATE
March 2, 2012
BHAGWAN DASS Vs. STATE
July 17, 2012
BHAGWAN DASS KHANNA JEWELLERS Vs. BHAGWAN DAS KHANNA JEWELLERS PVT. LTD
December 10, 2012
BHAGWAN SINGH Vs. GOVT OF NCT OF DELHI
April 13, 2012
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December 3, 2012
BHAGWAN SINGH Vs. GOVT OF NCT OF DELHI
August 29, 2012
BHAGWAN SINGH Vs. MODERN SCHOOL
December 13, 2012
BHAGWAT PARSHAD AGGARWAL Vs. HANS RAJ BANGA
May 4, 2012
BHAGWATI DEVI PATHAK Vs. AIRPORT DIRECTOR
July 5, 2012
BHAGWATI PARSHAD & ORS. Vs. STATE & ORS.
July 9, 2012
BHAGWATI PRASAD GARG Vs. RAKESH CHAUDHARY
May 28, 2012
BHAI MANJIT SINGH AND ORS. Vs. BHAI ANALJIT SINGH AND ORS.
October 1, 2012
BHAJAN SINGH SAMRA Vs. WIMPY INTERNATIONAL LTD
May 18, 2012
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March 6, 2012
BHAMA RANI Vs. NATIONAL INSURANCE CO LTD
August 1, 2012
BHAN KHATANA Vs. UOI
August 14, 2012
BHANWAR LAL Vs. UNION OF INDIA
February 21, 2012
BHARAT BEARING LTD Vs. LAVITRA TECHNOLOGIES PVT LTD
August 28, 2012
BHARAT BHANDARI Vs. STATE GOVT OF NCT OF DELHI
August 3, 2012
BHARAT BHUSHAN MAGGON Vs. JOGINDER LAL AND OTHERS
October 15, 2012
BHARAT FILLING STATION Vs. INDIAN OIL CORPORATION
July 6, 2012
BHARAT HEAVY ELECTRICALS LTD Vs. MASS GLOBAL INVESTMENT COMPANY
August 31, 2012
BHARAT HEAVY ELECTRICALS LTD Vs. MASS GLOBAL INVESTMENT CO
September 12, 2012
BHARAT HOTELS LTD Vs. GNCT OF DELHI
January 13, 2012
BHARAT JHAMB & ORS. Vs. STATE OF NCT OF DELHI
March 27, 2012
BHARAT KUMAR Vs. UNION OF INDIA
August 16, 2012
BHARAT KUMAR Vs. UNION OF INDIA & OTHERS
September 12, 2012
BHARAT LAL Vs. MCD
December 12, 2012
BHARAT LAL Vs. GENERAL MANAGER, NORTHERN RAILWAY
November 9, 2012
BHARAT LAL & ORS. Vs. STATE
March 20, 2012
BHARAT PETROLEUM CORPORATION LTD Vs. SHIV RAJ SINGH
March 21, 2012
BHARAT PETROLEUM CORPORATION LTD Vs. UNION OF INDIA
March 23, 2012
BHARAT PETROLEUM CORPORATION LTD Vs. BHARAT PAL
September 26, 2012
BHARAT SANCHAR NIGAM LIMITED Vs. HIMACHAL FUTURISTIC COMMUNICATIONS LIMITED
May 30, 2012
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March 23, 2012
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August 9, 2012
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February 28, 2012
BHARATHI RAMAKRISHNAN & ANR. Vs. RAVI KANTA & ANR.
October 31, 2012
BHARATIYA ADIMJATI SEVAK SANGH Vs. L T GOVERNOR OF DELHI
August 8, 2012
BHARTI AXA GENEAL INSURANCE COMPANY LTD Vs. KAMLESH
September 12, 2012
BHARTI CELLULAR LIMITED Vs. DEPARTMENT OF TELECOMMUNICAITONS
September 14, 2012
BHARTI GUPTA RAMOLA Vs. COMMISSIONER OF INCOME TAX
April 12, 2012
BHARTI TAANK Vs. MANISH SHARMA
September 21, 2012
BHARTI TELEVENTURES LTD Vs. ADDL./JT.COMMISSIONER OF INCOME TAX
December 18, 2012
BHARTIYA MAZDOOR SANGH Vs. STATE OF NCT OF DELHI
October 16, 2012
BHASKAR REFRACTORIES AND SW PIPES PRIVATE LIMITED Vs. B N B S CEMENTS AND PRODUCTS PRIVATE LIMITED
November 7, 2012
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July 4, 2012
BHAWANI PICTURES Vs. NAVRANG FILMS & ORS.
January 5, 2012
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November 29, 2012
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March 20, 2012
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September 17, 2012
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December 21, 2012
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January 3, 2012
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March 30, 2012
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January 19, 2012
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October 8, 2012
BHIM SINGH Vs. GAON SABHA, KANJHAWALA
October 16, 2012
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May 2, 2012
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November 5, 2012
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December 17, 2012
BHOPAL SINGH Vs. NU-TECH SECURITY PRINTERS
August 7, 2012
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May 22, 2012
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January 18, 2012
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May 15, 2012
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July 26, 2012
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July 2, 2012
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September 20, 2012
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September 11, 2012
BHURA Vs. PURAN SINGH
April 11, 2012
BHUVAN ALIAS BINKU TYAGI Vs. STATE
July 18, 2012
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November 26, 2012
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November 27, 2012
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February 14, 2012
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April 17, 2012
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October 8, 2012
BIKASH CHAKRBORTY Vs. RELIANCE STRUCTURES (P) LTD.
February 27, 2012
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February 21, 2012
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March 29, 2012
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March 2, 2012
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May 17, 2012
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October 11, 2012
BINDRA BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
July 30, 2012
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May 14, 2012
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July 17, 2012
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September 6, 2012
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July 10, 2012
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January 19, 2012
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December 12, 2012
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July 6, 2012
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October 11, 2012
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October 11, 2012
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October 4, 2012
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August 28, 2012
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July 6, 2012
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July 20, 2012
BOMBAY CONTAINER TERMINALS PVT. LTD Vs. CENTRAL WAREHOUSING CORPORATION
September 26, 2012
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December 3, 2012
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December 21, 2012
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May 8, 2012
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February 22, 2012
BRAHMAPUTRA INFRAPROJECT LTD Vs. STATE
August 6, 2012
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May 8, 2012
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March 15, 2012
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October 15, 2012
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July 5, 2012
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October 5, 2012
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December 21, 2012
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July 17, 2012
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February 24, 2012
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May 2, 2012
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February 1, 2012
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May 10, 2012
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May 25, 2012
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March 27, 2012
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November 20, 2012
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May 17, 2012
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February 13, 2012
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June 1, 2012
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December 19, 2012
BS BHALLA Vs. DDA
September 24, 2012
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September 25, 2012
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September 3, 2012
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July 20, 2012
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March 22, 2012
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April 24, 2012
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March 7, 2012
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September 3, 2012
BSNL Vs. BSNL OFFICERS ASSOCIATION
January 13, 2012
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April 26, 2012
BUDH RAM Vs. STATE
January 13, 2012
BUDHIRAJA MINING AND CONSTRUCTIONS LTD Vs. IRCON INTERNATIONAL LTD
May 3, 2012
BULAN DAS Vs. DHARAMBEER & ORS.
December 12, 2012
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September 27, 2012
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July 2, 2012
BWL LTD Vs. UOI
November 26, 2012
C ARUNAGIRI Vs. UNION OF INDIA
November 22, 2012
C B JOSHI Vs. NATIONAL INSTITUTE OF HEALTH AND FAMILY WELFARE
May 28, 2012
C B RICHARDS ELLIS MAURITIUS LTD Vs. ASSISTANT DIRECTOR OF INCOME TAX
May 25, 2012
C D SINGH Vs. INDIAN OIL CORPORATION LTD
October 5, 2012
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March 6, 2012
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September 19, 2012
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April 11, 2012
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March 15, 2012
C P KAPUR Vs. CHAIRMAN
October 17, 2012
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April 20, 2012
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January 5, 2012
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March 30, 2012
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May 18, 2012
C.B. RICHARDS ELLIS SOUTH ASIA PRIVATE LTD Vs. REALTECH PROJECTS PRIVATE LTD
March 13, 2012
C.B. SINGH Vs. SECRETARY, MINISTRY OF AGRICULTURE
September 24, 2012
C.S. CLARKE Vs. STATE (GOVT. OF NCT OF DELHI)
October 19, 2012
CADILA HEALTHCARE LTD Vs. AUREATE HEALTHCARE PVT LTD
July 30, 2012
CAMBRIDGE PRIMARY SCHOOL Vs. KAILASH CHAND JAIN
May 10, 2012
CANARA BANK Vs. J.R. EXPORTS
January 31, 2012
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December 17, 2012
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February 28, 2012
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May 4, 2012
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March 20, 2012
CAPS P LTD Vs. USHA SINHA
May 29, 2012
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November 19, 2012
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February 23, 2012
CAPTAIN G S BINDRA Vs. AIR INDIA
July 24, 2012
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October 1, 2012
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July 26, 2012
CARMEL CONVENT SCHOO Vs. UOI
July 11, 2012
CBI Vs. PURSHOTTAM DEV ARYA
September 25, 2012
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September 11, 2012
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January 20, 2012
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July 18, 2012
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June 1, 2012
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May 17, 2012
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May 24, 2012
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July 5, 2012
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January 10, 2012
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA & ORS.
June 1, 2012
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September 26, 2012
CERAGEM WORLD INDIA PVT LTD Vs. STATE
August 27, 2012
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August 17, 2012
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September 11, 2012
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May 29, 2012
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September 11, 2012
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December 10, 2012
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October 31, 2012
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January 25, 2012
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February 27, 2012
CHAMPA GULATI Vs. UOI
May 21, 2012
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April 27, 2012
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May 15, 2012
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August 17, 2012
CHAN HONG SAIK Vs. STATE
July 2, 2012
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January 5, 2012
CHAND RAM Vs. DDA
February 24, 2012
CHAND RAM Vs. FINANCIAL COMMISSIONER
August 9, 2012
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December 5, 2012
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May 18, 2012
CHANDAN KUMAR CHANDAN & ORS. Vs. DR. A.A. KHAN & ORS.
September 11, 2012
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August 14, 2012
CHANDER BHAN GANDHI Vs. RECKITT BENCKISER INDIA LTD
March 7, 2012
CHANDER BHANN CHHABRA & ORS. Vs. STATE & ANR.
March 22, 2012
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February 2, 2012
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May 18, 2012
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July 6, 2012
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February 23, 2012
CHANDER PAL Vs. BRM LEASE AND CREDIT LTD
August 23, 2012
CHANDER PAL Vs. BRM LEASE AND CREDIT LTD
August 28, 2012
CHANDER PRAKASH Vs. STATE NCT OF DELHI
May 28, 2012
CHANDER PRAKASH & ORS. Vs. STATE
March 15, 2012
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July 30, 2012
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December 4, 2012
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January 5, 2012
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December 6, 2012
CHANDGIRAM Vs. STATE
March 22, 2012
CHANDRA DEVI Vs. NEW INDIA ASSURANCE CO LTD
April 26, 2012
CHANDRA ESTATE LTD Vs. TEJ PROPERTIES
May 7, 2012
CHANDRA PRAKASH KAUSHIK Vs. ELECTION COMMISSION OF INDIA
March 16, 2012
CHANDRESHWAR PRASAD SINGH Vs. UNION OF INDIA
March 20, 2012
CHARAN SINGH Vs. UOI & ORS.
August 23, 2012
CHARAN SINGH Vs. RAMESH
October 31, 2012
CHARANJEET GABA Vs. ARJUN LAL AHUJA
March 1, 2012
CHARANJEET SINGH Vs. JAPJEET KAUR
November 16, 2012
CHARANJIT LAL KHATRI Vs. SECRETARY GENERAL, RAJYA SABHA
December 21, 2012
CHATTER SAIN Vs. RAGHAV BANSAL
January 20, 2012
CHEENA Vs. TAGORE INTERNATIONAL SCHOOL & ANR.
December 20, 2012
CHEENU Vs. UOI
October 12, 2012
CHEMO PHARMA LABORATORES LTD Vs. THAKUR RANGJI MANDIR TRUST
October 17, 2012
CHEMRING COUNTERMEASURES LIMITED Vs. UNION OF INDIA AND ORS.
January 30, 2012
CHEMSTAR ORGANICS INDIA LIMITED Vs. BANK OF BARODA
September 17, 2012
CHET RAM SINGH Vs. MUNICIPAL CORPORATION OF DELHI
February 24, 2012
CHETAN DAYAL Vs. ARUNA MALHOTRA
August 14, 2012
CHETNA KARNANI Vs. UNIVERSITY OF DELHI
September 12, 2012
CHHANGA MAL GUPTA Vs. UOI
November 19, 2012
CHHATRAVAS CHANDRA ARYA VIDYA MANDIR Vs. GOVT OF NCT OF DELHI
March 14, 2012
CHHATTARPUR ENCLAVE Vs. MUNICIPAL CORPORATION OF DELHI AND ORS
May 22, 2012
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May 3, 2012
CHIEF COMMERCIAL MANAGER Vs. JUGNU JAYANT
September 17, 2012
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August 23, 2012
CHIGBATA EPHRAIN NWEKE Vs. STATE OF NCT OF DELHI
January 30, 2012
CHILDPLANET DOT COM PRIVATE LIMITED Vs. COMPETENT HOLDINGS PRIVATE LIMITED
October 1, 2012
CHINTESHWAR STEEL PVT LTD Vs. UNION OF INDIA
October 8, 2012
CHIRAGH COOP. H. BLDG. SOCIETY Vs. D.D.A.
October 4, 2012
CHIRANJI LAL Vs. DELHI DEVELOPMENT AUTHORITY
July 25, 2012
CHIRANJIV SINGH DANG & ANR. Vs. SUDESH CHOPRA
October 18, 2012
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April 11, 2012
CHL LIMITED Vs. ALITALIA -LINEE AEREE ITALIANE S P A
September 27, 2012
CHOB SINGH Vs. GOVT OF NCT OF DELHI
April 9, 2012
CHOLAMANDALAM INVESTMENT AND FINANCE CO LTD Vs. SUNITA
July 31, 2012
CHOLAMANDALAM MS GENERAL INS CO LTD Vs. AUSTIN B MASIH
May 7, 2012
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April 18, 2012
CHOLAMANDALAM MS GENERAL INS CO LTD Vs. RAM KUMAR
July 19, 2012
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD Vs. JOGINDER SINGH
October 15, 2012
CHOTTE LAL SHRIVASTVA ALIAS CHOTTE Vs. STATE OF NCT OF DELHI
April 24, 2012
CHUCKLES KOHLI Vs. RAVINDER SINGH
April 16, 2012
CHUNMAN ALIAS AKASH Vs. STATE OF NCT OF DELHI
December 4, 2012
CINERGY CORPORATION PTE LTD Vs. NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD
September 19, 2012
CINERGY CORPORATION PTE. LTD Vs. NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD
November 30, 2012
CIPLA LTD Vs. UNION OF INDIA
October 12, 2012
CIT Vs. CENTRAL WAREHOUSING CORPORATION
April 18, 2012
CIT Vs. A K JAIN
April 19, 2012
CIT Vs. ANSAL PROPERTIES AND INFRASTRUCTURE LTD
April 19, 2012
CIT Vs. SWETA ESTATES PVT LTD
May 14, 2012
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January 19, 2012
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February 7, 2012
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May 17, 2012
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March 12, 2012
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March 6, 2012
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July 19, 2012
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July 20, 2012
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March 21, 2012
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February 2, 2012
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January 5, 2012
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March 5, 2012
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February 22, 2012
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July 10, 2012
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July 3, 2012
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July 24, 2012
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July 20, 2012
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July 20, 2012
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October 5, 2012
CIT Vs. DELHI INDUSTRIES AND ENTERPRISES
November 29, 2012
CIT Vs. AMBIENCE HOTELS & RESORTS LTD
October 5, 2012
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September 25, 2012
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September 28, 2012
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November 19, 2012
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August 24, 2012
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August 27, 2012
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August 29, 2012
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September 17, 2012
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August 31, 2012
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August 27, 2012
CIT Vs. SAHARA INDIA MUTUAL BENEFIT CO LTD
September 20, 2012
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January 17, 2012
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January 23, 2012
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February 28, 2012
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February 29, 2012
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February 16, 2012
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February 21, 2012
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March 20, 2012
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March 21, 2012
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March 21, 2012
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March 26, 2012
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August 6, 2012
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November 19, 2012
CIT Vs. HIGH POLYMER LABS LTD
April 19, 2012
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November 20, 2012
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July 2, 2012
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July 2, 2012
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July 6, 2012
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July 30, 2012
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July 26, 2012
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July 26, 2012
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July 23, 2012
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July 27, 2012
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July 31, 2012
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January 25, 2012
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January 6, 2012
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January 30, 2012
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March 6, 2012
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May 25, 2012
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February 8, 2012
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July 18, 2012
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July 2, 2012
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December 21, 2012
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January 11, 2012
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March 22, 2012
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February 23, 2012
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March 5, 2012
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February 10, 2012
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January 24, 2012
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January 18, 2012
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September 21, 2012
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November 8, 2012
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August 3, 2012
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August 3, 2012
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July 30, 2012
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July 27, 2012
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October 31, 2012
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November 5, 2012
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October 11, 2012
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November 20, 2012
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December 6, 2012
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September 26, 2012
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November 20, 2012
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November 22, 2012
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September 17, 2012
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August 31, 2012
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April 16, 2012
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September 28, 2012
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September 3, 2012
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March 29, 2012
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July 19, 2012
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May 15, 2012
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May 16, 2012
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April 18, 2012
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April 24, 2012
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April 27, 2012
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January 30, 2012
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November 30, 2012
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November 30, 2012
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November 15, 2012
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July 10, 2012
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July 13, 2012
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July 9, 2012
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July 17, 2012
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July 30, 2012
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September 3, 2012
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September 3, 2012
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January 20, 2012
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January 4, 2012
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July 25, 2012
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February 14, 2012
COMMR. OF CUS. & C. EX., DELHI IV Vs. ACHIEVER INTERNATIONAL
March 28, 2012
CONFERENCE FOR HUMAN RIGHTS Vs. GOVERNMENT OF NCT OF DELHI
October 15, 2012
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August 21, 2012
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August 16, 2012
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April 23, 2012
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January 19, 2012
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October 19, 2012
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May 17, 2012
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May 11, 2012
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August 21, 2012
CONTEL MEDICARE SYSTEMS PVT LTD Vs. CIT
July 20, 2012
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July 31, 2012
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March 15, 2012
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November 6, 2012
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December 12, 2012
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October 16, 2012
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February 22, 2012
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February 13, 2012
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May 11, 2012
COSTA AND COMPANY PVT LTD Vs. UOI
August 3, 2012
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November 21, 2012
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March 20, 2012
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July 24, 2012
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July 10, 2012
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December 4, 2012
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February 28, 2012
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October 19, 2012
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February 15, 2012
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April 10, 2012
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May 11, 2012
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May 9, 2012
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March 21, 2012
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October 9, 2012
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January 25, 2012
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September 11, 2012
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August 31, 2012
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July 30, 2012
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August 1, 2012
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November 29, 2012
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May 30, 2012
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May 4, 2012
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July 27, 2012
CPI INDIA I LTD Vs. BPTP LTD
October 3, 2012
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November 9, 2012
CPL SANDEEP KUMAR Vs. UNION OF INDIA
August 21, 2012
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August 17, 2012
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February 1, 2012
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June 1, 2012
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May 1, 2012
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August 7, 2012
CYBERNETICS NETWORK PVT LTD Vs. BISQUARE TECHNOLOGIES PVT LTD
February 24, 2012
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July 27, 2012
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July 11, 2012
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August 24, 2012
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April 30, 2012
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April 19, 2012
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May 28, 2012
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July 30, 2012
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August 27, 2012
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May 25, 2012
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January 5, 2012
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March 5, 2012
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March 5, 2012
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March 5, 2012
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March 7, 2012
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July 5, 2012
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August 16, 2012
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February 27, 2012
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July 2, 2012
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October 30, 2012
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December 13, 2012
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October 4, 2012
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October 15, 2012
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March 12, 2012
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September 17, 2012
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December 12, 2012
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December 18, 2012
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December 11, 2012
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September 24, 2012
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March 20, 2012
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April 27, 2012
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November 16, 2012
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May 14, 2012
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March 30, 2012
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July 20, 2012
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November 6, 2012
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February 22, 2012
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September 18, 2012
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March 15, 2012
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March 20, 2012
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May 18, 2012
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May 1, 2012
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February 15, 2012
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July 30, 2012
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August 16, 2012
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February 3, 2012
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December 21, 2012
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November 19, 2012
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December 11, 2012
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September 18, 2012
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September 18, 2012
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March 29, 2012
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May 10, 2012
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October 15, 2012
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February 8, 2012
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March 29, 2012
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February 1, 2012
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June 1, 2012
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January 19, 2012
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May 8, 2012
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July 2, 2012
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February 14, 2012
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March 27, 2012
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January 10, 2012
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March 12, 2012
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August 3, 2012
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March 29, 2012
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March 19, 2012
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October 15, 2012
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January 3, 2012
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March 15, 2012
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February 28, 2012
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September 18, 2012
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July 10, 2012
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July 31, 2012
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May 29, 2012
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February 10, 2012
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September 6, 2012
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May 14, 2012
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February 28, 2012
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November 29, 2012
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July 26, 2012
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May 28, 2012
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March 7, 2012
GOVERNMENT OF NCT OF DELHI Vs. ANIL KAUSHAL
September 3, 2012
GOVERNMENT OF NCT OF DELHI Vs. BALBIR SINGH
April 20, 2012
GOVERNMENT OF NCT OF DLEHI Vs. SK SRIVASTAVA
February 29, 2012
GOVIND Vs. UNION OF INDIA
December 14, 2012
GOVIND GOENKA Vs. DAYAWATI
March 21, 2012
GOVIND LAL Vs. STATE
May 15, 2012
GOVIND PRAKASH Vs. ICICI LOMBARD INSURANCE COMPANY LTD
October 19, 2012
GOVIND SINGH Vs. DIRECTOR GENERAL, BORDER
November 26, 2012
GOVIND SINGH & ANR. Vs. TULSI RAM @ VERMA & ORS.
October 31, 2012
GOVT OF INDIA (DEPTT OF REVENUE) DIRECTOR GENERAL OF INCOME TAX Vs. ORIENT VEGETAX PRO LTD
July 13, 2012
GOVT OF NCT OF DELHI Vs. PRADEEP HOODA
May 8, 2012
GOVT OF NCT OF DELHI Vs. MAHENDRA SINGH
January 13, 2012
GOVT OF NCT OF DELHI Vs. SANT GURBAKSH SINGH
April 12, 2012
GOVT OF NCT OF DELHI Vs. SM BHASKER
April 20, 2012
GOVT OF NCT OF DELHI Vs. NEW VARIETY TENT HOUSE
March 23, 2012
GOVT OF NCT OF DELHI Vs. JAGDISH SINGH
March 7, 2012
GOVT OF NCT OF DELHI Vs. MBL INFRASTRUCTURE LTD
March 12, 2012
GOVT OF NCT OF DELHI Vs. NAV NIRMAN CONSTRUCTION COMPANY
March 6, 2012
GOVT OF NCT OF DELHI Vs. RAJESH KUMAR
April 13, 2012
GOVT OF NCT OF DELHI Vs. NEZ BEGUM KHAN
March 27, 2012
GOVT OF NCT OF DELHI Vs. MUKESH VATS
May 21, 2012
GOVT OF NCT OF DELHI Vs. RAJBALA
May 10, 2012
GOVT OF NCT OF DELHI Vs. BHARTI VIDYAPEETH
July 13, 2012
GOVT OF NCT OF DELHI Vs. MANJEET SINGH
July 9, 2012
GOVT OF NCT OF DELHI Vs. KABIL PAWAN & ASSOCIATES
November 6, 2012
GOVT OF NCT OF DELHI Vs. GAJRAJ SINGH
December 6, 2012
GOVT OF NCT OF DELHI Vs. NAND LAL SINGH
September 4, 2012
GOVT OF NCTD Vs. SUNIL TANWAR
July 23, 2012
GOVT. OF NCT OF DELHI Vs. DAULAT RAM
February 10, 2012
GOVT. OF NCT OF DELHI Vs. SHOBHA
October 11, 2012
GP BHATIA Vs. DEE KAY INC
March 12, 2012
GP BHATIA Vs. KESAR COMMUNICATIONS PVT LTD
March 12, 2012
GRADUATE SCHOOL OF BUSINESS Vs. DELHI DEVELOPMENT AUTHORITY
August 30, 2012
GRAVITY TRADE LINK PVT LTD Vs. ANOOKOOL FACILITIES PVT LTD
August 27, 2012
GRAVURE CILS INDIA P LTD Vs. INTERGRAPH TECHNOLOGIES INDIA P LTD
August 6, 2012
GREAT EASTERN SHIPPING COMPANY LIMITED Vs. STEEL AUTHORITY OF INDIA LTD
May 9, 2012
GREATER KAILASH PART-II WELFARE ASSOCN Vs. UNION OF INDIA
July 13, 2012
GREEN ACRE HOLDINGS LTD Vs. MKJ DEVELOPERS
January 23, 2012
GREENELINE TRANSIT SYSTEM PVT. LTD Vs. SECY. CUM COMMISSIONER TRANSPORT
December 21, 2012
GRESTA KUJUR Vs. STATE
February 14, 2012
GROUP CAPTAIN (RETD) RAJ SINGH KATARIA Vs. UNION OF INDIA
November 30, 2012
GROUP INTERIORS Vs. SUBHASH CHACHRA
January 2, 2012
GROVER CHITS PVT LTD Vs. SKS BUILDHOME PVT LTD
July 5, 2012
GROVER INTERNATIONAL LTD Vs. AIRPORTS AUTHORITY OF INDIA
July 27, 2012
GROWTH AVENUE SECURITIES PVT. LTD. Vs. KAILASHSIDDHI PROMOTERS PVT. LTD.
December 18, 2012
GRS ROADLINES PVT LTD Vs. MANISHA KUMBHAR
May 2, 2012
GS BHATIA AND ANR. Vs. TARAN JEET KAUR
April 25, 2012
GTL LIMITED Vs. IFCI LTD
July 6, 2012
GUDDI Vs. PHOOL SINGH & ORS.
February 29, 2012
GUDDI RAWAT & ANR. Vs. LIYAKAT & ORS.
September 27, 2012
GUDDU RAM Vs. STATE
September 6, 2012
GUGGAN SINGH Vs. SUSHILA SOLANKI
May 4, 2012
GUJARAT HEAVY CHEMICALS LTD Vs. DIWAN MUNDHRA BROS PVT. LTD
September 24, 2012
GULAB ALIAS BABLU Vs. STATE N C T OF DELHI
July 16, 2012
GULAB CHAUDHARY Vs. GOVINDER SINGH DAHIYA
February 28, 2012
GULABEEYA DEVI @ PACHIYA Vs. MEHBOOB ALI
January 10, 2012
GULAM NABI BHAT Vs. MD ARMAN ALI
August 7, 2012
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September 26, 2012
GULSHAN KAPOOR Vs. STATE
February 24, 2012
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October 19, 2012
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July 2, 2012
GULSHAN RAI Vs. SAMRENDRA BOSE SECY
January 23, 2012
GULSHAN SETHI Vs. RAJAN DHALL
May 17, 2012
GUNJAN SINHA JAIN Vs. REGISTRAR GENERAL HIGH COURT OF DELHI
April 9, 2012
GUNNEBO INDIA LTD Vs. COMMISSIONER
August 22, 2012
GUPTA PERFUMERS P LTD Vs. INCOME TAX SETTLEMENT COMMISSION
May 18, 2012
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May 7, 2012
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May 1, 2012
GUR MEHAR SWANNI Vs. VIRENDER KUMAR BHATNAGAR
May 10, 2012
GURBACHAN SINGH DECD THR LRS Vs. JAGJIT SINGH SAWHNEY
March 26, 2012
GURBACHAN SINGH THAPAR Vs. UOI AND ORS.
February 16, 2012
GURBAX SINGH Vs. STATE
March 1, 2012
GURCHARAN GREWAL Vs. ADARSH BAJAJ
April 13, 2012
GURCHARAN LAL BHATIA Vs. RAMESH CHAND BHATIA
January 30, 2012
GURCHARAN SINGH Vs. GOVT OF NCT OF DELHI
July 2, 2012
GURCHARAN SINGH THIND Vs. CENTRAL BUREAU OF INVESTIGATION
November 16, 2012
GURDAS RAM Vs. UNION OF INDIA
November 5, 2012
GURDEEP SINGH SUDAN Vs. STATE GOVT. OF NCT OF DELHI
October 30, 2012
GURDEV SINGH Vs. SHRUTI FASTNERS PVT. LTD
December 10, 2012
GURDEV SINGH DHNOAY Vs. STATE
February 16, 2012
GURINDER SINGH BEDI Vs. DINESH MILLS
March 28, 2012
GURJEET SINGH SALUJA & ORS. Vs. STATE & ANR.
March 16, 2012
GURMEET SINGH GROVER Vs. ENGINEER INDIA LTD
March 15, 2012
GURMUKH SINGH AND CO Vs. MUNICIPAL CORPORATION OF DELHI
August 27, 2012
GURSHARAN SINGH Vs. BHARAT PETROLEUM CORP. LTD
September 17, 2012
GURU HARKRISHAN PUBLIC SCHOOL Vs. S K SHUKLA
March 21, 2012
GURU TEGH BAHADUR KHALSA POST GRADUATE EVENING COLLEGE Vs. UNION OF INDIA
July 11, 2012
GURU TEJ BAHADUR KHALSA COLLEGE Vs. UNIVERSITY OF DELHI
June 25, 2012
GURUDWARA SIRI GURU SINGH SABHA (REGD.) THROUGH SHRI AMARJEET SINGH Vs. S. DALVINDER SINGH & DR. A.K. GUPTA
September 10, 2012
GURVINDER SINGH Vs. STATE AND ANR.
January 31, 2012
GURVIR INDER SINGH Vs. VIRENDER SAHLOT & ORS.
February 14, 2012
GWALIOR POLYPIPES LTD Vs. MAHANAGAR TELEPHONE NIGAM LTD
December 21, 2012
GYAN PRAKASH GUPTA & ORS. Vs. GOVT. OF NCT OF DELHI & ORS.
April 27, 2012
GYANENDER KUMAR VERMA Vs. KAILASH CHAND JAIN
February 10, 2012
GYANENDER RANA Vs. STATE GOVT. OF NCT OF DELHI
March 29, 2012
GYANENDER SINGH Vs. NARAIN SINGH
March 27, 2012
H C RETIRED SIYA RAM SINGH BHADORIA Vs. UNION OF INDIA
April 20, 2012
H C SHARMA Vs. D D A
May 10, 2012
H D GUMBER Vs. ASHOK SACHDEVA
April 11, 2012
H K DUA Vs. JAGAT SINGH
July 17, 2012
H S RANA Vs. UNION OF INDIA
July 20, 2012
H.D.F.C LTD Vs. NIRMAL SINGH
December 10, 2012
H.J. CONSULTANTS PVT. LTD. Vs. NAVEEN GUPTA
December 7, 2012
H.S. MADAN Vs. INDIAN TRADE PROMOTION ORGANISATION
October 19, 2012
HAJARA KHATOON & ANR Vs. UNITED INDIA INSURANCE CO. LTD. & ORS
September 19, 2012
HAJI ABDUL LATIF Vs. AZIZUDDIN
September 11, 2012
HAJI MALIK GHULAM AHMED SHAH Vs. JUGAL KISHORE
March 26, 2012
HAJI MOHD. BASHIR @ MOHD. YUSUF & ANR. Vs. STATE & ANR.
April 24, 2012
HAJI YUSUF SIDDIQUI Vs. MOHD WASEEM
March 16, 2012
HALCYON ASIA MANAGEMENT Vs. HOTEL BLUE STONE
May 30, 2012
HALIDRAM MANUFACTURING COMPANY PVT LTD Vs. DLF COMMERCIAL COMPLEXES LIMITED
April 16, 2012
HAMID KHAN Vs. STATE NCT OF DELHI
November 2, 2012
HAMIDUR RAHMAN Vs. JAMIA MILIA ISLAMIA
October 5, 2012
HAMIDUR REHMAN Vs. JAMIA MILLIA ISLAMIA
November 30, 2012
HANDICRAFT AND HANDLOOM EXPORT CORPORATION OF INDIA LTD Vs. UNISILK LTD
July 9, 2012
HANDLOOM TEXTORIUM Vs. GUNESHWAR RAI
September 27, 2012
HANS ENTERPRISES Vs. AIRPORTS AUTHORITY OF INDIA
April 12, 2012
HANS RAJ TANEJA Vs. PUSHPA RANI
February 17, 2012
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September 24, 2012
HANSRAJ Vs. UNION OF INDIA
June 1, 2012
HANSRAJ GUPTA AND CO (P) LTD Vs. CONSOLIDATION OFFICER
July 23, 2012
HARANANDA Vs. UNION OF INDIA
December 4, 2012
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November 1, 2012
HARBEEN ARORA Vs. JATINDER KAUR
July 16, 2012
HARBHAJAN SINGH AHLUWALIA Vs. DDA
August 7, 2012
HARCHARAN SINGH Vs. NEERAJ SAHU
March 19, 2012
HARDEEP KAUR Vs. N C T OF DELHI
July 4, 2012
HARDEEP SINGH Vs. D.D.A. AND ORS.
February 24, 2012
HARDIP KAUR Vs. KAILASH
May 18, 2012
HARDWARI LAL Vs. LAND ACQUISITION COLLECTOR
February 27, 2012
HARI DUTT PANDEY Vs. STATE AND ANR.
January 30, 2012
HARI KISHORE Vs. UOI
April 30, 2012
HARI KRISHAN Vs. MANAGEMENT OF NORTHERN
May 14, 2012
HARI KUMAR Vs. UNION OF INDIA & ORS.
April 30, 2012
HARI NAGAR SUGAR MILLS LIMITED Vs. UNION OF INDIA
October 19, 2012
HARI NIWAS GUPTA Vs. OM PROPMART P LTD
February 2, 2012
HARI OM MAHESHWARI Vs. USHA MAHESHWARI
December 5, 2012
HARI OM MAHESHWARI Vs. USHA MAHESHWARI
May 17, 2012
HARI SINGH THR LRS Vs. GUGAN THR LRS
May 16, 2012
HARINDER KAUR Vs. ADD DISTRICT AND SESSIONS JUDGE
May 4, 2012
HARINDER PAL SINGH CHAWLA Vs. VINEET TIWARI
April 26, 2012
HARISH Vs. LT GOVERNOR NCT OF DELHI
May 1, 2012
HARISH Vs. MANGAL SINGH
May 11, 2012
HARISH BATRA & ORS. Vs. DELHI DEVELOPMENT AUTHORITY & ORS.
December 10, 2012
HARISH BHARARA Vs. UOI
February 9, 2012
HARISH CHAND KHURANA Vs. STATE THR. CBI/ACB NEW DELHI
May 30, 2012
HARISH CHAND RASTOGI Vs. CHANDERWATI THRU L.R'S
March 1, 2012
HARISH CHANDER Vs. NEW INDIA ASSURANCE CO
August 17, 2012
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August 31, 2012
HARISH GOEL Vs. MEGA OVERSEAS PRIVATE LTD
February 7, 2012
HARISH KUMAR Vs. ASHOK GULABANI
February 1, 2012
HARISH KUMAR Vs. SOHAN SINGH GUSAIN DECD THR LRS
April 10, 2012
HARISH KUMAR Vs. PROVOST MARSHAL-CUM-APPELLATE AUTHORITY
March 30, 2012
HARISH KUMAR DUA Vs. NARENDRA KUMAR DUA
August 21, 2012
HARISH KUMAR SHARMA Vs. MCD
September 25, 2012
HARISH SINGH BISHT Vs. UOI
October 19, 2012
HARISH VERMA Vs. DELHI UNIVERSITY
January 13, 2012
HARJEET KAUR OBEROI Vs. ANIL PURI
May 8, 2012
HARJEET SINGH Vs. STATE NCT OF DELHI
July 3, 2012
HARJEET SINGH Vs. PUNJAB & SIND BANK
March 29, 2012
HARJINDER KAUR Vs. DELHI DEVELOPMENT AUTHORITY
September 12, 2012
HARJIT KAUR Vs. PRINCIPAL, SGTB KHALSA
November 6, 2012
HARJYOT KAUR & ORS. Vs. TODAY HOMES AND INFRASTRUCTURE PVT. LTD.
January 23, 2012
HARKAUR CHADHA Vs. NCT OF DELHI
July 3, 2012
HARKIRAT SINGH & ORS. Vs. THE STATE NCT OF DELHI & ANR.
February 29, 2012
HARMEET GAHI Vs. REGISTRAR OF COMPANIES
December 14, 2012
HARMEET SINGH Vs. DALIP SINGH
May 17, 2012
HARMIT KAUR Vs. AJIT SINGH
May 18, 2012
HARMIT SINGH Vs. S. DALIP SINGH & ORS.
May 21, 2012
HARMOHINDER SINGH Vs. MANGLA PRASAD
August 27, 2012
HARPAL SINGH Vs. UNION OF INDIA
December 21, 2012
HARPREET SINGH Vs. STATE OF DELHI
August 23, 2012
HARPREET SINGH Vs. HARJEET SINGH
May 30, 2012
HARPREET SINGH SAINI Vs. KULVINDER SINGH SAINI
August 9, 2012
HARRY'S CREATIONS Vs. ENFORCEMENT DIRECTORATE
May 29, 2012
HARSH DABAS Vs. STATE
March 6, 2012
HARSH GANDHI Vs. THAKAR DASS THAKKAR
February 1, 2012
HARSH INTERNATIONAL (KHAINI) PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 29, 2012
HARSH KUMAR Vs. MAN MOHAN
March 6, 2012
HARSH KUMAR JAIN Vs. STATE THROUGH FOOD INSPECTOR
August 7, 2012
HARSH SABHARWAL Vs. SHEETAL PRASAD JAIN
September 13, 2012
HARSH TALWAR Vs. RANI GADHOKE DECD THROUGH LRS
January 27, 2012
HARSH VARDHAN LAND LIMITED Vs. KOTAK MAHINDRA BANK LIMITED
September 21, 2012
HARSH VARDHAN SHARMA Vs. UOI
March 12, 2012
HARSUKH DAS BHAGWANDAS Vs. BRAHMALATA SHARMA
September 28, 2012
HARVINDER SINGH Vs. STATE
March 30, 2012
HARVINDER SINGH Vs. INDER DEO SINGH THAKUR
January 12, 2012
HARVINDER SINGH AND CO Vs. CHIEF ENGINEER (I & FC), GOVT. OF NCT OF DELHI
September 17, 2012
HARVINDER SINGH BAWA Vs. UNION OF INDIA
February 7, 2012
HARYANA FINANCIAL CORPORATION Vs. SNEH CONTRACTS PVT LTD
August 17, 2012
HARYANA ROADWAY Vs. NATIONAL INSURANCE CO LTD
July 9, 2012
HARYANA ROADWAYS DELHI Vs. THANA RAM
May 9, 2012
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August 27, 2012
HARYANA STEEL AND ALLOYS LTD Vs. TRANSPORT CORPORATION OF INDIA
April 16, 2012
HARYANA TOURISM CORPORATION LIMITED Vs. P.K. HIMAT SINGKA & CO
February 16, 2012
HARYANA WRESTLING ASSOCIATION Vs. WRESTLING FEDERATION OF INDIA
January 4, 2012
HAV ABHEY SINGH Vs. UOI
January 25, 2012
HAV DEVENDRA KUMAR Vs. UNION OF INDIA & ORS
May 28, 2012
HAV SKT SUNIL KUMAR J Vs. HAV NAND LAL
February 23, 2012
HAVILDAR S.S.JENA Vs. UNION OF INDIA & ORS.
May 7, 2012
HAVILDAR VENKATAGIREPPA DN Vs. UNION OF INDIA
January 23, 2012
HAWA SINGH Vs. CBI
May 7, 2012
HAWA SINGH Vs. DELHI TRANSPORT CORPORATION
February 3, 2012
HAWKINS COOKERS LTD Vs. MURUGAN ENTERPRISES
April 13, 2012
HAZOOR SINGH Vs. STATE
April 23, 2012
HC GD OMKAR SINGH Vs. DIRECTOR GENERAL CRPF
May 2, 2012
HC/DVR ATTAR SINGH Vs. UNION OF INDIA
January 12, 2012
HC/DVR RAM SARAN YADAV Vs. UNION OF INDIA
January 18, 2012
HD CHAKRABORTY Vs. UK BANSAL DG BSF
September 28, 2012
HDFC BANK LTD Vs. DELHI GYMKHANA CLUB LTD
May 21, 2012
HDFC BANK LTD Vs. SATPAL SINGH BAKSHI
September 13, 2012
HDFC ERGO GENERAL INSURANCE CO LTD Vs. SHANKASHI DEVI
January 23, 2012
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March 12, 2012
HDFC ERGO GENERAL INSURANCE CO. LTD Vs. PREETI
September 13, 2012
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November 5, 2012
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November 7, 2012
HDFC ERGO GENERAL INSURANCE COMPANY LTD Vs. ANITA ANAND
November 5, 2012
HDFC-ERGO GENERAL INSURANCE COMPANY LTD Vs. SHARDA DEVI
November 6, 2012
HEAD CONSTABLE RAJINDER SINGH Vs. UNION OF INDIA
May 4, 2012
HEENA BAHAL Vs. UNIVERSITY OF DELHI
December 19, 2012
HEENA BAHAL Vs. UNIVERSITY OF DELHI AND ORS
October 19, 2012
HEMA KHATTAR Vs. SHIV KHERA
September 28, 2012
HEMANT @ PANDIT Vs. STATE OF NCT OF DELHI
October 17, 2012
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February 23, 2012
HEMANT KUMAR Vs. RAMESH KUMAR SHARMA
February 3, 2012
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July 23, 2012
HEMANT KUMAR ROHATGI Vs. SOUTH DELHI MATERNITY & NURSING
September 14, 2012
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February 8, 2012
HEMLATA Vs. VIPIN KUMAR
July 2, 2012
HERO HONDA MOTORS LIMITED Vs. RAFIQ MEMON
February 28, 2012
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October 17, 2012
HIMACHAL FUTURISTIC COMMUNICATIONS LTD Vs. UOI
April 19, 2012
HIMALAYA DRUG COMPANY Vs. S.B.L. LIMITED
January 9, 2012
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November 9, 2012
HIMANSHU ALIAS VICKY Vs. NCT OF DELHI
July 31, 2012
HIMGIRI PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE
January 18, 2012
HIND COMTEL LIMITED Vs. STATE
September 25, 2012
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June 1, 2012
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March 12, 2012
HINDUSTAN DOMESTIC OIL & GAS CO (BOMBAY) LTD & ORS Vs. STATE & ANR
February 23, 2012
HINDUSTAN DOMESTIC OIL & GAS CO LIMITED Vs. STATE
August 3, 2012
HINDUSTAN DOMESTIC OIL & GAS CO. (BOMBAY) LTD. & ORS. Vs. STATE & ANR.
March 19, 2012
HINDUSTAN LEVER LTD Vs. SATISH KUMAR
March 5, 2012
HINDUSTAN PAPER CORPORATION Vs. NAV SHAKTI INDUSTRIES P LTD
July 16, 2012
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July 13, 2012
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February 27, 2012
HINDUSTAN ROLLER SUPPLY CO Vs. STATE OF UTTAR PRADESH
January 2, 2012
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. STRENGTH & SUPPORS BUILDERS PVT LTD
September 21, 2012
HINDUSTAN VEGETABLE OIL CORPORATION LTD Vs. GANESH SCIENTIFIC RESEARCH FOUNDATION
September 13, 2012
HINDUSTAN ZINC LTD Vs. LT. COL. SATYA PAL WADHWA
September 19, 2012
HIRA DEVI Vs. NEW INDIA ASSURANCE CO LTD
May 16, 2012
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May 18, 2012
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September 13, 2012
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July 19, 2012
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May 30, 2012
HIT ADS PVT. LTD Vs. J D & R COMMUNICATION PVT. LTD
February 9, 2012
HLS ASIA LTD Vs. GEOPETROL INTERNATIONAL INC
November 22, 2012
HMT LTD Vs. LIFE INSURANCE CORPORATION OF INDIA
May 17, 2012
HOLIDAY HOME Vs. R P KAPUR HUF
April 16, 2012
HOLIDAY HOME Vs. R.P.KAPUR HUF
February 27, 2012
HONEY SHARMA Vs. STATE GOVT. OF NCT OF DELHI
November 2, 2012
HONEYWELL INTERNATIONAL (INDIA) PVT. LTD., HONEYWELL CONTROLS AND AUTOMATION INDIA PVT. LTD. AND MATRIKON INDUSTRIAL SOLUTIONS INDIA PVT. LTD. Vs. HONEYWELL INTERNATIONAL (INDIA) PVT. LTD.
December 11, 2012
HONGKONG & SHANGHAI BANKING CORPORATION LTD. Vs. UNION OF INDIA & ANR.
August 24, 2012
HONGKONG AND SHANGHAI BANKING CORPORATION LTD Vs. UOI
July 27, 2012
HOSPITAL SERVICES CONSULTANCY CORPORATION (INDIA) LTD Vs. ISSA INDUSTRIES
July 16, 2012
HOT N CHILLZ Vs. DELHI METRO RAIL CORPORATION
April 20, 2012
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August 7, 2012
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August 27, 2012
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July 13, 2012
HOTEL WAMAN Vs. UNION OF INDIA
May 2, 2012
HOUSING & URBAN DEV. COR. LTD Vs. ANSAL PROPERTIES & IND. LTD
March 29, 2012
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January 3, 2012
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December 3, 2012
HT MEDIA LIMITED Vs. ANAND PANDEY
October 5, 2012
HUKUM SINGH Vs. CENTRAL PUBLIC WORKS DEPARTMENT
January 31, 2012
HUKUM SINGH Vs. STATE
July 12, 2012
HUKUM SINGH Vs. THE COMMISSIONER OF POLICE & ORS.
October 9, 2012
HUMAN CARE MEDICAL CHARITABLE TRUST Vs. DELHI DEVELOPMENT AUTHORITY
January 4, 2012
I D SHARMA Vs. KAPIL KOHLI
August 28, 2012
I M CONSTRUCTIONS PVT LTD Vs. COMMISSIONER OF INCOME TAX
March 27, 2012
I.M. CONSTRUCTIONS PVT LTD Vs. COMMISSIONER OF INCOME TAX
March 27, 2012
IBRAHIM Vs. STATE OF NCT OF DELHI
November 27, 2012
ICC DEVELOPMENT Vs. NEW DELHI TELEVISION LTD
September 18, 2012
ICICI BANK Vs. STATE
April 9, 2012
ICICI BANK LTD Vs. STATE
May 8, 2012
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August 6, 2012
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January 4, 2012
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January 17, 2012
ICICI LOMBARD GENERAL INS. CO LTD Vs. CHANDERWATI
February 9, 2012
ICICI LOMBARD GENERAL INS. CO. LTD. Vs. ARCHANA SETHI & ORS.
October 30, 2012
ICICI LOMBARD GENERAL INSURACE CO LTD Vs. SWATANTRATA SHARMA
May 10, 2012
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. RAM SWAROOP
February 9, 2012
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SHRIKANT
February 27, 2012
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SEEMA MADAAN
March 13, 2012
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. RAM CHANDER YADAV
January 19, 2012
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SMT FULI
February 3, 2012
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. JAIPAL SINGH
February 24, 2012
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. CHANDER KALA
February 8, 2012
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. POONAM SHARMA
March 7, 2012
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SUMITRA DEVI
January 16, 2012
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. BIJENDER SINGH
May 21, 2012
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. VIBHA DEVI
March 30, 2012
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. URMILA
March 30, 2012
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SAKUNTALA DEVI
May 7, 2012
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SUMAN
May 8, 2012
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July 16, 2012
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. JANNAT
July 24, 2012
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. REKHA DEVI
July 23, 2012
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SONIKA DUTTA
September 7, 2012
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. MANJU @ MANJU
September 4, 2012
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. GANESH JI SINGH
September 17, 2012
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. JAI VEER SINGH
November 16, 2012
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. MUKESH
December 17, 2012
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. VIJENDER
December 17, 2012
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. RADHEY SHYAM
December 3, 2012
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. KASTURI DEVI
September 28, 2012
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. SARITA
November 27, 2012
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. JITENDER SHARMA & ORS.
April 19, 2012
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SUDESH & ORS.
February 9, 2012
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. MANJU & ORS.
October 1, 2012
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. KANTI DEVI
July 30, 2012
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. LEKH RAJ PAL & ORS.
April 27, 2012
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November 1, 2012
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SMT. MAMTA & ORS.
December 20, 2012
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SARASWATI DEVI & ORS.
March 26, 2012
ICICI LOMBARD GENERAL INSURANCE CO.LTD Vs. MEERA DEVI
September 27, 2012
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April 19, 2012
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. MAYA DEVI
November 26, 2012
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. DAYANAND YADAV
November 29, 2012
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November 29, 2012
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. RENU
November 23, 2012
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August 29, 2012
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. HEM LATA & ORS
October 5, 2012
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. SMT. POONAM DEVI & ORS.
November 29, 2012
ICON CONTROLS PVT LTD Vs. ALSTOM PROJECTS INDIA LTD
October 10, 2012
ICRAVE LLC Vs. ICRAVE DESIGNS PVT LTD
July 5, 2012
IDEA CELLULAR LIMITED Vs. UNION OF INDIA DEPARTMENT OF TELECOMMUNICATIONS
July 13, 2012
IDEAS PLUS INK CONSTRUCTION PVT LTD Vs. DELHI DEVELOPMENT AUTHORITY
March 26, 2012
IDRIS MOHD Vs. UNION OF INDIA
March 23, 2012
IDU KHAN Vs. UNION OF INDIA
January 2, 2012
IFCI LIMITED Vs. STATE BANK OF INDIA
January 5, 2012
IFCI LTD. Vs. SUPERIOR INDUSTRIES LTD.
March 19, 2012
IFCI VENTURE CAPITAL FUNDS LIMITED Vs. SANTOSH KHOSLA
February 22, 2012
IFFCO TOKIO GEN INS CO LTD Vs. POOJA DEVI
March 6, 2012
IFFCO TOKIO GEN INS CO LTD Vs. KUSUM PANDEY
January 13, 2012
IFFCO TOKIO GEN. INS CO. LTD. Vs. ROONIYA DEVI
January 30, 2012
IFFCO TOKIO GEN. INS. COMPANY LTD Vs. KANTA SHARMA
July 13, 2012
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SMT VINOD
May 31, 2012
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April 19, 2012
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May 4, 2012
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March 5, 2012
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March 2, 2012
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. POONAM
January 23, 2012
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January 12, 2012
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SEEMA
January 23, 2012
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. BALBIR RAI
March 22, 2012
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. BABITA
August 14, 2012
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. NISHA BAI ARVIND DEVEDEKAR
April 10, 2012
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August 28, 2012
IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs. SEHNAZ
September 13, 2012
IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs. SAKIL
September 14, 2012
IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs. JUNG BAHADUR SINGH
November 2, 2012
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. MANISH KAPOOR
October 9, 2012
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD. Vs. SMT. SUSHMA DUA & ORS.
October 31, 2012
IFFCO-TOKIA GENERAL INSURANCE COMPANY LTD Vs. GUJARAT NARMADA VALLEY FERTILIZERS LTD
January 13, 2012
IFTKHAR Vs. ANESTHETIC GASES (P.) LTD
September 3, 2012
IHHR HOSPITALITY PVT LTD Vs. BESTECH INDIA PVT LTD
May 9, 2012
IKE S GILL Vs. GOVIND S GILL
May 18, 2012
IKF TECHNOLOGIES LTD Vs. SASI BHUSAN RAJU
December 17, 2012
IKPAL SINGH Vs. UOI
December 19, 2012
ILARIA KAPUR Vs. RAKESH KAPUR
May 28, 2012
ILPEA PARAMOUNT LTD. Vs. JOINT SECRETARY, DEPARTMENT OF REVENUE
May 7, 2012
IMRAN Vs. STATE
October 19, 2012
IMRAN KHAN Vs. MOHAN BHOYAN
March 30, 2012
IN RE Vs. KAILASHSIDDHI PROMOTERS PVT. LTD
December 18, 2012
IN RE Vs. SITQ INDIA PRIVATE LIMITED
September 11, 2012
IN RE: AMALGAMATION OF SHANU ESTATES PRIVATE LIMITED AND NIGHTINGALE FARMS PRIVATE LIMITED Vs. STATE
December 11, 2012
IN RE: ASSURED PROPERTIES PRIVATE LIMITED AND ORS. Vs. STATE
August 24, 2012
IN RE: BEDELIA BUILDERS & CONSTRUCTIONS PRIVATE LIMITED AND ORS. Vs. STATE
October 17, 2012
IN RE: BIJLI INVESTMENTS PRIVATE LIMITED; PRIYA EXHIBITORS PRIVATE LIMITED; BIJLI HOLDINGS PRIVATE LIMITED Vs. STATE
September 19, 2012
IN RE: CAHDNRAMANI COMMERCIALS AND INVESTMENTS PVT. LTD. & ORS. Vs. STATE
September 3, 2012
IN RE: CECIL WEBBER ENGINEERING LIMITED AND ORS. Vs. STATE
December 19, 2012
IN RE: CYPRIOT CONSULTANCY SERVICES LIMITED; LIFELINE PHARMACIES (INDIA) LIMITED; RTC FOODWORKS LIMITED; RTC RESTAURANTS (INDIA) LIMITED Vs. STATE
October 19, 2012
IN RE: DION GLOBAL SOLUTIONS LIMITED Vs. STATE
December 20, 2012
IN RE: DLF CONSTRUCTION LIMITED AND DLF HOTELS & APARTMENTS PRIVATE LIMITED WITH DLF PROJECTS LIMITED Vs. STATE
October 15, 2012
IN RE: FREESIA CONSTRUCTION PRIVATE LIMITED AND KALPA COMMERCIAL LIMITED Vs. STATE
October 19, 2012
IN RE: GIBSON DEVELOPERS PVT. LTD. AND ORS. Vs.
October 8, 2012
IN RE: GREEN INDUSTRIES PRIVATE LIMITED AND BERRY PROJECTS PRIVATE LIMITED Vs. STATE
December 17, 2012
IN RE: HCL COMNET SYSTEMS & SERVICES LIMITED AND HCL TECHNOLOGIES LIMITED Vs.
December 7, 2012
IN RE: HOVEL DEVELOPERS PRIVATE LTD. Vs. STATE
December 13, 2012
IN RE: IN THE MATTER OF UTILITY ENGG. (I) LTD. Vs. STATE
May 18, 2012
IN RE: INDIABULLS FINANCIAL SERVICES LIMITED AND INDIABULLS HOUSING FINANCE LIMITED Vs. STATE
December 12, 2012
IN RE: INTERNATIONAL AIRCONDITIONING PRODUCT PVT. LTD., SYSTEMAIR SOFTWARE PRIVATE LTD. AND SYSTEMAIR INDIA PVT. LTD. Vs. STATE
October 17, 2012
IN RE: KAMAKHYA COSMETICS AND PHARMACEUTICALS PVT. LTD.; MODI REVLON PVT. LTD. Vs. STATE
September 24, 2012
IN RE: M/S ELECIMPORT INDIA PRIVATE LIMITED Vs. STATE
September 11, 2012
IN RE: M/S INDRAMA INVESTMENT PVT. LTD. Vs. STATE
June 1, 2012
IN RE: M/S KOBELCO CONSTRUCTION EQUIPMENT INDIA PVT. LTD. Vs. STATE
September 19, 2012
IN RE: M/S NAGRATH FIREBRICKS AND POTTERIES P. LTD. Vs. STATE
December 12, 2012
IN RE: M/S OSHO CERAMICS LTD. Vs. STATE
December 13, 2012
IN RE: M/S. AARAAY PRODUCTS PVT. LTD. AND M/S. ALERT INDIA PVT. LIMITED Vs. STATE
August 31, 2012
IN RE: M/S. INDO RAMA TEXTILE LTD. Vs. STATE
July 23, 2012
IN RE: M/S. PJS INVESTMENTS PVT. LTD. AND ORS. Vs. STATE
August 24, 2012
IN RE: M/S. RAJKRIPAL TIMBER INDUSTRIES PVT. LIMITED AND M/S. SANJAY KUMAR & CO. EXIM LIMITED Vs. STATE
December 21, 2012
IN RE: M/S. REXCEL PHARMACEUTICALS LTD. & ORS. Vs.
December 7, 2012
IN RE: M/S. SHEELA FOAM PRIVATE LIMITED AND ORS. Vs. STATE
November 26, 2012
IN RE: MAHAJAN INDUSTRIES PRIVATE LIMITED Vs. STATE
December 17, 2012
IN RE: RANDHIR JAIN Vs. STATE
November 29, 2012
IN RE: RECEIVABLE MANAGEMENT SERVICES INDIA PVT. LTD. Vs. STATE
December 14, 2012
IN RE: S.A. INFRATECH PRIVATE LIMITED AND RAMPRASTHA PROMOTERS & DEVELOPERS PRIVATE LIMITED Vs. STATE
December 20, 2012
IN RE: S.K. SHARMA Vs. STATE
October 9, 2012
IN RE: SKYWEB INFOTECH LTD. Vs. STATE
October 12, 2012
IN RE: SPAN LEISURE PROJECTS PRIVATE LIMITED Vs. STATE
August 22, 2012
IN RE: THE SCHEME OF ARRANGEMENT OF ERA BUILDSYS LIMITED AND ERA E-ZONE (INDIA) LTD. Vs. STATE
October 12, 2012
IN RE: TIRUPATI BUILD PLAZA PRIVATE LIMITED AND GUPTA PROMOTERS PRIVATE LIMITED Vs. STATE
December 20, 2012
IN RE: VIENOVA EDUCATION PRIVATE LIMITED AND VIENOVA TECHNOLOGY PRIVATE LIMITED BOTH TRANSFEROR COMPANY Vs.
September 6, 2012
IN RE: VODAFONE DIGILINK LIMITED AND ORS. Vs. STATE
September 14, 2012
IN RE: WIRELESS BRAODBAND BUSINESS SERVICES (DELHI) PVT. LTD. COMPANY NO. 1 AND ORS. Vs. STATE
December 14, 2012
IN THE MATTER OF AMALGAMATION Vs. PJS INVESTMENTS PVT LTD
August 24, 2012
IN THE MATTER OF BR FOODS LTD. Vs. STATE
December 14, 2012
IN THE MATTER OF KAPRI INTL. PVT. LTD Vs. STATE
November 27, 2012
IN THE MATTER OF MOHD. IQBAL Vs. COMMISSIONER MCD & ANR.
February 3, 2012
IN THE MATTER OF OMAXE LIMITED Vs. MADHU SUDAN SHARMA AND ORS
July 10, 2012
IN THE MATTER OF TONY ELECTRONICS LTD. Vs. STATE
December 17, 2012
IN THE MATTER OF: KARAN RAJ SINGH (MINOR) THROUGH HIS NATURAL GUARDIAN SH S K SINGH Vs. DEPARTMENT OF EDUCATION GOVT. OF NCT OF DELHI
January 24, 2012
INCA BUILDERS Vs. HOUSING AND URBEN DEVELOPMENT CORPN
February 22, 2012
INCLEN TRUST INT Vs. RD RAMNATH COMPANY
January 6, 2012
INCOME TAX OFFICER Vs. DG HOUSING PROJECTS LTD
March 1, 2012
INDAPCO PRIVATE LIMITED Vs. STATE
July 2, 2012
INDER INDUSTRIES Vs. GEMCO ELECTRICAL INDUSTRIES
April 27, 2012
INDER MOHAN SACHDEVA Vs. USHA INTERNATIONAL LTD
March 30, 2012
INDER RAJ Vs. STATE
February 1, 2012
INDER RAJ KUMAR Vs. DELHI JAL BOARD
May 16, 2012
INDER SAIN Vs. DELHI TRANSPORT CORPORATION
January 16, 2012
INDER SETIA Vs. UNION OF INDIA
February 7, 2012
INDER SINGH Vs. UNION OF INDIA
August 27, 2012
INDER SINGH Vs. MCD
July 10, 2012
INDER SINGH BIST Vs. STATE
April 27, 2012
INDERJEET Vs. STATE GOVT OF NCT FO DELHI
May 18, 2012
INDERJEET ARYA Vs. ICICI BANK LTD
May 2, 2012
INDERJEET SINGH Vs. DINESH CHAWLA
January 5, 2012
INDERJEET SINGH Vs. PUNJAB NATIONAL BANK
May 24, 2012
INDERJEET SINGH Vs. HARISH CHANDRA BHUTANI
July 6, 2012
INDERJEET SINGH AND ANR Vs. STATE OF DELHI AND ORS.
April 24, 2012
INDERJEET SINGH TOSARIA Vs. D D A
November 22, 2012
INDERMAL GUPTA Vs. SUNDER SINGH
October 10, 2012
INDERMANI Vs. AJAY PRAKASH GUPTA
November 26, 2012
INDERPAL SINGH Vs. STATE
May 18, 2012
INDERPAL SINGH ALIAS BABBAL MARWAH Vs. STATE
February 6, 2012
INDIA INFORMATION TECHNOLOGY LTD Vs. ANIL SHARMA
April 18, 2012
INDIA LEASE DEVELOPMENT LTD Vs. SAVITA
March 1, 2012
INDIA LEASE DEVELOPMENT LTD Vs. SAVITA
March 5, 2012
INDIA TOURISM DEVELOPMENT CORPORATION LTD Vs. VINOD
December 6, 2012
INDIA TV INDEPENDENT NEWS SERVICE PVT LTD Vs. YASHRAJ FILMS PVT LTD
August 21, 2012
INDIA YAMAHA MOTOR PVT LTD Vs. STATE
October 4, 2012
INDIABULLS FINANCIAL SERVICES LIMITED Vs. AMAPROP LIMITED
May 18, 2012
INDIAN ACRYLICS LIMITED Vs. E I DU PONT DE NEMOURS
August 30, 2012
INDIAN BANK Vs. TAJ WORLD FAME BUILDERS
August 29, 2012
INDIAN COMMERICAIL PILOTS ASSOCIATION Vs. AIR INDIA LTD
May 11, 2012
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. RAM BILAS MEHTO
May 21, 2012
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. PREM DUREJA
July 23, 2012
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. J P SHARMA
August 17, 2012
INDIAN COUNCIL OF MEDICAL RESEARCH Vs. JYOTI
January 3, 2012
INDIAN DEL. (P) LTD Vs. COMMISSIONER OF INCOME TAX
February 15, 2012
INDIAN DRUGS AND PHARMACEUTICALS LTD Vs. UOI
May 14, 2012
INDIAN EXPORTS & IMPORTS P LTD Vs. PASHUPATI TECHNOFEB LTD
July 3, 2012
INDIAN HERBS RESEARCH AND SUPPLY CO LTD Vs. INDIA HERBS SPECIALITIES P.LTD
November 8, 2012
INDIAN HOCKEY FEDERATION Vs. UOI & ORS.
November 23, 2012
INDIAN HYDRAULIC INDUSTRIES (P) LTD. Vs. NORTH DELHI POWER LIMITED & ANR.
August 7, 2012
INDIAN INSTT OF PUBLIC OPINION PVT LTD Vs. LIFE INSURANCE CORPORATION OF INDIA
May 11, 2012
INDIAN MEDICAL ASSOC Vs. P.O.LABOUR COURT
September 14, 2012
INDIAN MEDICAL ASSOC Vs. P.O.LABOUR COURT
September 3, 2012
INDIAN OIL CORPORATION LTD Vs. SUSHILA KUMAR
February 1, 2012
INDIAN OIL CORPORATION LTD Vs. ERA CONSTRUCTION INDIA LTD
April 27, 2012
INDIAN OIL CORPORATION LTD Vs. HONEYWELL AUTOMATION INDIA LTD
May 2, 2012
INDIAN OIL CORPORATION LTD Vs. INTERNATIONAL BUILDING AND FURNISHING COMPANY PVT LTD
July 2, 2012
INDIAN OIL CORPORATION LTD Vs. G.S. JAIN & ASSOCIATES
September 7, 2012
INDIAN OIL CORPORATION LTD Vs. UOI
September 17, 2012
INDIAN OIL CORPORATION LTD Vs. BHARAT FILLING STATION
September 18, 2012
INDIAN OIL CORPORATION LTD Vs. PONTY MALIK CONSTRUCTION CO
September 4, 2012
INDIAN PERFORMING RIGHT SOCIETY Vs. AD VENTURE COMMUNICATION INDIA PRIVATE LIMITED
September 25, 2012
INDIAN PERFORMING RIGHT SOCIETY LTD Vs. ADITYA PANDEY
May 8, 2012
INDIAN PILOTS GUILD Vs. AIR INDIA LTD
May 17, 2012
INDIAN RAILWAY CONSTRUCTION CO Vs. ROYAL FORGINGS PVT LTD
May 31, 2012
INDIAN RAILWAYS CATERING & TOURISM CORP LTD Vs. COX & KINGS INDIA LTD
January 6, 2012
INDIAN TELECOM SERVICE ASSOCIATION Vs. UNION OF INDIA
April 17, 2012
INDIAN TELEPHONE INDUSTRIES Vs. BHARAT PHOTOCIRCUITS LTD
September 6, 2012
INDIAN TOURISM DEVELOPMENT CORP Vs. LOVELY SHOES
February 7, 2012
INDIAN WATER METER MANUFACTURERS ASSOCIATION Vs. DELHI JAL BOARD
January 25, 2012
INDIAN YOUTH CENTRES TRUST Vs. SHISHIR BAJAJ
September 4, 2012
INDIAN YOUTH CENTRES TRUST Vs. SHISHIR BAJAJ
October 8, 2012
INDICUS NETLABS(P) LTD Vs. RAFTAAR MEDIA PVT LTD
February 27, 2012
INDIRA DEVI Vs. SHEETAL MAKAN
March 6, 2012
INDO ARYA CENTRAL TRANSPORT LTD Vs. KHATEMA FIBERS LTD
October 4, 2012
INDRA NAGARAJAN Vs. RAJIV SOOD & ANR.
May 18, 2012
INDRAPRASTHA GAS LTD. Vs. PETROLEUM AND NATURAL GAS REGULATORY BOARD AND ANR.
June 1, 2012
INDRAWATI Vs. VIRENDER KUMAR
April 30, 2012
INDU CHOKSHI & ANR Vs. CBI & ORS.
February 15, 2012
INDU JAIN Vs. NCT OF DELHI
March 20, 2012
INDU JAIN & ANR. Vs. N.C.T. OF DELHI & ORS.
October 18, 2012
INDU KHANNA & ORS. Vs. STATE & ANR.
March 28, 2012
INDUS AVIATION SERVICES PVT LTD Vs. STATE
August 28, 2012
INDUSTRIAL FINANCE CORPORATION OF INDIA LTD Vs. T T LTD
July 2, 2012
INFOSYS TECHNOLOGIES LTD Vs. DATA INFOSYS LTD
July 17, 2012
INFRASTRUCTURE LOGISTICS PVT LTD Vs. UNION OF INDIA AND ORS
February 15, 2012
INSPGD KRISHNA RAJAK Vs. UNION OF INDIA
August 28, 2012
INSPIRATION INC Vs. STATE
February 13, 2012
INSTITUTE OF HUMAN BEHAVIOUR & ALLIED SCIENCES Vs. GOVT. OF NCT OF DELHI
March 5, 2012
INSTITUTE OF HUMAN BEHAVIOUR AND ALLIED SCIENCES Vs. GOVT OF NCT OF DELHI
March 5, 2012
INSTITUTE OF TOWN PLANNERS Vs. COUNCIL OF ARCHITECTURE
January 4, 2012
INTEL CORPORATION Vs. THEVA MURUGAN
November 30, 2012
INTERARCH BUILDING PRODUCTS PVT LTD Vs. AURANGABAD ELECTRICAL PVT LTD
February 7, 2012
INTERCONTINENTAL CONSULTANTS AND TECHNORATS PVT. LTD Vs. U.O.I.
November 30, 2012
INTERNATIONAL BUILDING & FURNISHING CO. Vs. LIFE INSURANCE CORPORATION OF INDIA
July 18, 2012
INTERPAL SINGH @ BILLU Vs. STATE & ANR.
September 7, 2012
INTUITIVE TECH SOLUTIONS PRIVATE LTD Vs. DLF LIMITED
January 16, 2012
INVITATION BANQUET Vs. JOLLY INVITATION BANQUET
April 10, 2012
IOC, LTD Vs. UOI
September 17, 2012
IQBAL SINGH Vs. VIJENDER SINGH
May 3, 2012
IQBAL SINGH Vs. MAHENDER SINGH
November 23, 2012
IRCON INTERNATIONAL LTD Vs. BUDHRAJA MINING AND CONSTRUCITON LTD
November 8, 2012
IRCON INTERNATIONAL LTD. Vs. M. MOOLJI (BOMBAY)
February 27, 2012
IRFAN Vs. STATE
March 13, 2012
IRFAN Vs. STATE
January 4, 2012
ISHA KARWASRA Vs. ARMY HOSPITAL
August 13, 2012
ISHAR GAS OIL PVT LTD Vs. UNION OF INDIA
August 21, 2012
ISHMALI DEVI Vs. D.D.A.
October 15, 2012
ISHTKAR @ INTJAR Vs. STATE GOVT. OF NCT OF DELHI
January 4, 2012
ISHWAR Vs. STATE
January 16, 2012
ISHWAR Vs. DARSHANA
August 3, 2012
ISHWAR DAYAL KANSAL Vs. RKBK FISCAL SERVICES PVT LTD
December 21, 2012
ISHWAR SINGH Vs. STATE
February 8, 2012
ISHWAR SINGH Vs. UNION OF INDIA & ORS
February 10, 2012
ISHWAR SINGH SAINI Vs. SARASWATI DEVI
May 9, 2012
ITSUKO FUJIMOTO NANDI Vs. UOI
December 21, 2012
J D JAIN Vs. SHARMA ASSOCIATES
July 10, 2012
J K CEMENT WORKS Vs. DELHI JAL BOARD
May 18, 2012
J K KASHYAP Vs. RAJIV GUPTA
July 20, 2012
J L GUGNANI Vs. KAMLENDER SINH
April 13, 2012
J P DUBEY Vs. UNION OF INDIA
February 6, 2012
J P GUPTA Vs. HIGH COURT OF DELHI
August 9, 2012
J P SINGH Vs. GOVT OF NCT OF DELHI
August 27, 2012
J P SWAMI Vs. RAVI CHAND
July 11, 2012
J. SAI DEEPAK Vs. CENTRAL BOARD OF EXCISE & CUSTOMS AND ANR.
August 22, 2012
J.K. SHARAN Vs. U O I
July 4, 2012
J.K. SONI Vs. STATE GOVT. OF NCT OF DELHI
February 23, 2012
J.K. SYNTHETICS LTD Vs. DYNAMIC CEMENT TRADERS
September 13, 2012
J.P. TIWARI Vs. UNION OF INDIA
December 12, 2012
J.S. DESIGNER LTD Vs. COMMISSIONER OF CUSTOMS
August 31, 2012
JAG DEV Vs. D.T.C.
December 7, 2012
JAGAN NATH SHARMA Vs. MCD
April 10, 2012
JAGAR NATH THAKUR Vs. TIRTHESH AND ORS.
September 6, 2012
JAGATJIT JAISWAL Vs. KARAMJIT SINGH JAISWAL
April 16, 2012
JAGDAMBAY AUTO STATION Vs. UOI
November 1, 2012
JAGDISH BANSAL Vs. SHIV KUMAR PAL
August 7, 2012
JAGDISH GUPTA Vs. THE STATE TRADING CORPORATION OF INDIA LTD.
July 2, 2012
JAGDISH KUMAR KAPOOR Vs. ANIL ROHTAGI
March 5, 2012
JAGDISH LAL KHORANA Vs. HEMANT ARORA
December 5, 2012
JAGDISH MANOHAR SINGH Vs. SOUTH DELHI BUILDERS PVT LTD & ORS
September 19, 2012
JAGDISH NAUTIYAL Vs. STATE
November 29, 2012
JAGDISH PRASAD Vs. DELHI TRANSPORT CORPORATION
December 4, 2012
JAGDISH SINGH Vs. STATE
July 6, 2012
JAGESHWAR PARSHAD SHARMA Vs. RAGHUNATH RAI
April 27, 2012
JAGGA SINGH Vs. UNION OF INDIA AND ORS
November 19, 2012
JAGJIT SINGH Vs. DELHI DEVELOPMENT AUTHORITY
November 26, 2012
JAGMOHAN KASHYAP Vs. SHIV DEVI
November 22, 2012
JAGMOHAN NATH KAPOOR (SH. ) Vs. SH. MANMOHAN NATH KAPOOR
August 9, 2012
JAGSON AIRLINES LTD Vs. BANNARI AMMAN EXPORTS LTD
November 5, 2012
JAGSON INTERNATIONAL LTD Vs. CIT
May 2, 2012
JAGTAR SINGH JAGGA ALIAS GANJA Vs. STATE OF DELHI
January 25, 2012
JAGUAR OVERSEAS LIMITED Vs. KLJ RESOURCES LIMITED
May 9, 2012
JAI BHAGWAN Vs. MGT OF MCD
July 23, 2012
JAI BHAGWAN Vs. RAGHUBIR SARAN
September 24, 2012
JAI BHAGWAN @ KALE Vs. STATE
January 5, 2012
JAI MATA BUILDERS Vs. NATIONAL INSURANCE CO. LTD.
September 20, 2012
JAI NARAIN SINGH Vs. INTER DECKER DELHI
December 3, 2012
JAI PAL Vs. RANDHIR SINGH
February 22, 2012
JAI PAL SHISHODIA Vs. POONAM RATHORE
July 16, 2012
JAI PAL SINGH Vs. DTC
February 24, 2012
JAI PARKASH Vs. RISAL SINGH
October 10, 2012
JAI PRAKASH Vs. UNION OF INDIA
February 1, 2012
JAI PRAKASH Vs. STATE
September 27, 2012
JAI PRAKASH Vs. MOHD MUNAWAR
August 14, 2012
JAI PRAKASH ANKIT KUMAR Vs. STATE NCT OF DELHI
May 29, 2012
JAI RAJ Vs. JAI GOPAL
April 9, 2012
JAI SINGH Vs. MAHIPAL
March 22, 2012
JAI SINGH Vs. DELHI JAL BOARD
July 9, 2012
JAI SINGH Vs. UNION OF INDIA
September 19, 2012
JAI SINGH GUSAIN Vs. UOI
March 1, 2012
JAI SINGH RAWAT Vs. STATE OF NCT OF DELHI
March 19, 2012
JAIBEER Vs. STATE
October 5, 2012
JAIPAL Vs. GOVERNMENT OF NCT OF DELHI
January 30, 2012
JAIPRAKASH ASSOCIATES LTD Vs. THDC INDIA LTD
December 14, 2012
JAISHREE EXPORTS Vs. COMMISSIONER TRADE & TAXES DEPARTMENT
February 23, 2012
JAIVEER KASHYAP Vs. STATE & ORS.
September 27, 2012
JALEY SINGH Vs. P K MEHTA
February 15, 2012
JALPAC INDIA LTD Vs. UNITED INDIA INSURANCE COMPANY LIMITED
July 2, 2012
JAMAL MIRZA Vs. STATE
January 27, 2012
JAMEEL Vs. STATE
April 16, 2012
JAMES EAZY FRANKY Vs. DRI
May 22, 2012
JAMMU & KASHMIR BANK LTD Vs. SHAKEEL ENTERPRISES
May 8, 2012
JAMMU AND KASHMIR BANK (M/S.) Vs. ABISHEK MITTAL
May 26, 2012
JAMNA DATWANI Vs. OFFICIAL LIQUIDATOR
January 17, 2012
JAN CHETNA Vs. MINISTRY OF ENVIRONMENT AND FORESTS
May 11, 2012
JANAK INFOTECH Vs. WINTECH E-COMMERCE
August 24, 2012
JANAK RAJ Vs. STATE NCT OF DELHI
August 3, 2012
JANAPATH HOTEL Vs. ALL INDIA PARAYATAN JAN MAZDOOR SABHA
May 8, 2012
JANARDAN SADA ALIAS MATUA Vs. STATE N C T OF DELHI
April 23, 2012
JANKI DEVI Vs. LEELA DHAR
January 31, 2012
JANTA BOOK DEPOT Vs. EVERGREEN PUBLICATIONS INDIA LTD.
January 10, 2012
JASBIR KAUR Vs. STATE
November 29, 2012
JASBIR SINGH Vs. JITENDER KUMAR
February 13, 2012
JASBIR SINGH Vs. KISHAN LAL
May 1, 2012
JASBIR SINGH Vs. GOVT OF NCT OF DELHI
July 2, 2012
JASDEEP SINGH ALIAS RICKY Vs. STATE NCT OF DELHI
April 18, 2012
JASJIT SINGH Vs. DIRECTORATE OF GURDWARA ELECTIONS
December 20, 2012
JASJIWAN KAUR Vs. ITO
May 30, 2012
JASMEET KAUR Vs. KULPREET SINGH
August 28, 2012
JASMEET SINGH Vs. GURU NANAK INSTITUTE OF MANAGEMENT
May 3, 2012
JASPAL SINGH AHULA Vs. MANOJ KUMAR
May 3, 2012
JASSU KANWAR Vs. SIMBHU DAYAL & ORS.
December 4, 2012
JASVINDER SINGH HEERA Vs. RAJ RANI THR
August 28, 2012
JASWANT SINGH Vs. DELHI TRANSPORT CORPORATION
July 26, 2012
JASWINDER KAUR GAMBHIR Vs. UOI
September 18, 2012
JASWINDER SINGH Vs. MRIGENDRA PRITAM
October 19, 2012
JATIN AHUJA Vs. UNION OF INDIA
September 4, 2012
JATIN SINGH Vs. KENDRIYA VIDYALAYA SANGATHAN
November 9, 2012
JATINDER NATH GUPTA Vs. STC OF INDIA
February 22, 2012
JAVED @ ZUBAR Vs. STATE
July 11, 2012
JAWAHAR LAL Vs. RAVINDER KUMAR KHANNA
October 10, 2012
JAWAHAR LAL KHANNA Vs. SHRI JIA LAL KHANNA
September 7, 2012
JAWAHAR LAL NEHRU UNIVERSITY Vs. FLORA GUPTA
November 16, 2012
JAWAHARLAL NEHRU CO OPERATIVE HOUSING SOCIETY LTD Vs. MUNICIPAL CORPORATION OF DELHI
April 17, 2012
JAWAID RAHMANI Vs. UNION OF INDIA
February 10, 2012
JAY RAM SINGH Vs. STATE
August 13, 2012
JAY SHREE INVESTMENT PVT. LTD Vs. ANIL OHRI
January 9, 2012
JAYA SHREE DEY Vs. UOI
July 17, 2012
JAYABRATA BHATTACHARJEE Vs. ASHOK KUMAR
July 13, 2012
JAYEM WARESHOUSING PVT LTD Vs. STATE
January 13, 2012
JEEWA ANAND Vs. DIRECTOR OF EDUCATION
May 7, 2012
JETLITE INDIA LTD Vs. T V C SKY SHOP
October 10, 2012
JHALANI TOOLS INDIA LTD Vs. TATA IRON AND STEEL COMPANY LTD
August 21, 2012
JHAMMAN LAL Vs. KAWALJEET KAUR
April 16, 2012
JHAMMU RAM Vs. SHAMSHER SINGH
September 28, 2012
JINESH KUMAR JAIN Vs. IRIS PAINTAL
August 31, 2012
JINESH KUMAR JAIN Vs. IRIS PAINTAL
July 10, 2012
JITENDER Vs. STATE
July 9, 2012
JITENDER Vs. STATE
November 29, 2012
JITENDER ALIAS KALLE Vs. STATE
November 2, 2012
JITENDER CHOUDHARY ALIAS JATAN KUMAR Vs. STATE
February 2, 2012
JITENDER KUMAR Vs. ORIENTAL INSURANCE CO PVT LTD
April 18, 2012
JITENDER KUMAR Vs. UNION OF INDIA
May 18, 2012
JITENDER KUMAR Vs. UOI
August 31, 2012
JITENDER KUMAR Vs. UOI
September 3, 2012
JITENDER KUMAR GUPTA Vs. SUKHBIR SINGH SAINI
July 5, 2012
JITENDER KUMAR GUPTA Vs. SUKHBIR SINGH SAINI
September 19, 2012
JITENDER MOHAN Vs. ANJALI MOHAN
July 27, 2012
JITENDER SINGH @ MOTU & ORS. Vs. STATE NCT OF DELHI
March 14, 2012
JITENDER SINGH GARAKOTI Vs. UNION OF INDIA
August 31, 2012
JITENDER YADAV Vs. D D A
March 1, 2012
JITENDRA SHARMA ALIAS YATENDRA KUMAR SHARMA Vs. SANJAY GUPTA
March 30, 2012
JITENDRA SINGH NARUKA Vs. UNIVERSITY OF DELHI
August 7, 2012
JIWAN RAM GUPTA Vs. STATE THR CBI
February 8, 2012
JIYUAN LI Vs. REGISTRAR OF COMPANIES
March 1, 2012
JK INDUSTRIES LTD Vs. STRATAGEM TRADE A.G.
January 9, 2012
JK MITTAL Vs. UNION OF INDIA
February 6, 2012
JM KOHLI Vs. MADAN MOHAN SAHNI
May 7, 2012
JOACHIM CARVALHO Vs. UNION OF INDIA
February 13, 2012
JOGESH SEHGAL & ORS. Vs. STATE & ANR.
April 24, 2012
JOGINDER Vs. STATE
January 5, 2012
JOGINDER @ MALOHRI & ANR. Vs. STATE
August 30, 2012
JOGINDER KHARI Vs. SHYAM LAL AND ORS.
September 14, 2012
JOGINDER KUMAR Vs. JAWAHAR LAL
August 27, 2012
JOGINDER SINGH Vs. AMAR NATH GUPTA
October 1, 2012
JOGINDER SINGH Vs. PARAM JEET KAUR & ANR.
June 1, 2012
JOHNSON Vs. STATE
February 29, 2012
JOHRI LAL JAIN Vs. MCD
March 5, 2012
JOINT SECRETARY (TRG) & CHIEF ADMINISTRATIVE OFFICER MINISTRY OF DEFENCE Vs. N. SRIKUMAR
January 19, 2012
JORAWAR SINGH Vs. RAJESH JAIN
July 13, 2012
JOSHI RAM Vs. MUNICIPAL CORPORATION OF DELHI
January 11, 2012
JOSHI TECHNOLOGIES INTERNATIONAL INC Vs. UNION OF INDIA
May 28, 2012
JOTINDRA STEEL AND TUBES LTD Vs. KIRAN KANDHARI
April 18, 2012
JP JAIN Vs. RAMESH CHAND AGGARWAL
April 18, 2012
JS FURNISHING PVT LTD Vs. UNION OF INDIA
November 23, 2012
JUBILANT ORGANOSYS LTD Vs. ENGINEERING TRADERS CORP
August 29, 2012
JUGAL KISHORE Vs. STATE GOVT OF NCT OF DELHI
April 27, 2012
JUGAN K MEHTA Vs. SHAM SUNDER GULATI
January 30, 2012
JUGAN K MEHTA Vs. KIRTI K.MEHTA SANJEEV SIDHWANI EKTA KALRA
January 30, 2012
JUHI INVESTMENT PVT LTD Vs. OFFICIAL LIQUIDATOR
September 3, 2012
JULIANA LOIEAU Vs. BRITISH HIGH COMMISSION
April 19, 2012
JYANTI DEVI Vs. RAJENDER SINGH
March 16, 2012
JYOTI DUA Vs. DSSSB
April 23, 2012
JYOTI SARUP MITTAL Vs. ABHIYAN COOPERATIVE GROUP HOUSING SOCIETY LTD
July 4, 2012
JYOTSANA PARASHAR Vs. H.R. KAUSHIK
April 24, 2012
K K AGGARWAL Vs. AVANTA MANAGEMENT SERVICES INDIA PVT LTD
May 1, 2012
K K COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. GOEL ASSOCIATES
February 21, 2012
K K HARIHALOO Vs. CBI
May 25, 2012
K K SINGH Vs. GOVT OF NCT OF DELHI
August 29, 2012
K L MADAN Vs. SATYAM FINLEASE PVT LTD
March 22, 2012
K L RAJGARHIA Vs. CANARA BANK
May 8, 2012
K L SEHGAL Vs. ESCORTS HEART INSTITUTE & RESEARCH CENTER LTD
July 2, 2012
K L SHARMA Vs. UNION OF INDIA
January 23, 2012
K P SHARMA Vs. UOI
July 17, 2012
K P SINGH & ANOTHER Vs. UNION OF INDIA & OTHERS
September 27, 2012
K R BUILDERS PVT LTD Vs. DDA
March 19, 2012
K S BAKSHI AND ORS Vs. P M MATHRANI AND ORS
December 4, 2012
K S FORGE METAL PVT LTD Vs. SACHIN GUPTA
September 4, 2012
K S JAWATKAR Vs. CHANCELLOR JAWAHARLAL NEHRU UNIVERSITY
July 13, 2012
K V KOHLI Vs. STATE
July 5, 2012
K&K HEALTH CARE PVT. LTD Vs. PEHACHAN ADVERTISING
January 23, 2012
K. SREEJA Vs. UNION OF INDIA
May 29, 2012
K.B. CHADHA Vs. DELHI DEVELOPMENT AUTHORITY
December 21, 2012
K.K.SAREEN Vs. NEETA SHARMA
September 20, 2012
K.L. CHANDNA Vs. PUNJAB NATIONAL BANK
December 5, 2012
K.L. ROHILLA Vs. VED PRAKASH KAPOOR
February 24, 2012
K.L.BHAGI Vs. AMRIT KAUR BAWEJA
February 9, 2012
K.R. BUILDERS PVT. LTD Vs. D.D.A
October 11, 2012
KAASHNI SAREES PVT LTD Vs. ROSHAN'S SAREE PALACE PVT LTD
July 27, 2012
KAILASH JUNEJA Vs. PREETI JUNEJA
April 25, 2012
KAILASH PRAJAPATI Vs. CITICORP FINANCE(I) LTD
February 9, 2012
KAILASH SINGH Vs. GOVT OF NCT OF DELHI
March 2, 2012
KAJAL SENGUPTA Vs. AHLCON READY MIX CONCRETE
April 27, 2012
KALA ALIAS MUKESH KUMAR Vs. STATE
April 9, 2012
KALAKRITI ENGINEERS INDIA LIMITED AND ORS. Vs. AKRITI REALTECH LIMITED
December 10, 2012
KALAKRITI ENGINEERS INDIA LTD Vs. STATE
July 31, 2012
KALEEM ALIAS SARTAJ Vs. STATE GOVT OF NCTD OF DELHI
August 29, 2012
KALEEM FATIMA Vs. JAMIA MILIA ISLAMIA
January 18, 2012
KALINGA POWER CORPORATION LTD Vs. UNION OF INDIA
April 13, 2012
KALPANA ZARDARI WAKUDE Vs. STATE
March 13, 2012
KALU ALIAS SALEEM Vs. STATE
December 14, 2012
KALU RAM SHARMA Vs. FINANCIAL COMMISSIONER
February 8, 2012
KALYAN SHARMA Vs. STATE
May 10, 2012
KAMAL Vs. STATE
March 28, 2012
KAMAL @ BUNTY Vs. STATE
September 4, 2012
KAMAL @ LALLU Vs. STATE OF NCT OF DELHI
March 23, 2012
KAMAL ALIAS MANU Vs. STATE OF NCT OF DELHI
April 25, 2012
KAMAL CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
September 20, 2012
KAMAL K. OSWAL & ANR. Vs. KAILASH KANWAR
January 16, 2012
KAMAL MOHINI PASSI Vs. RAJ KUMAR KHOSLA THRU' LR
November 19, 2012
KAMAL NARAIN KAPOOR Vs. STATE
November 29, 2012
KAMAL RAJ Vs. RAVI DUTT YADAV
January 18, 2012
KAMAL TYAGI @ TINU Vs. STATE (NCT OF DELHI)
July 26, 2012
KAMALJIT KAUR & ORS. Vs. STATE
January 10, 2012
KAMDEV & ORS. Vs. STATE
March 20, 2012
KAMDHENU ISPAT LIMITED Vs. NANDLAL FRUIT PROCESSOR PVT LTD
July 10, 2012
KAMINI SADH Vs. MOHAN LAL CHANDER PRAKASH
July 27, 2012
KAMINI VADHERA Vs. GOVT OF NCT OF DELHI
March 6, 2012
KAMLA DEVI Vs. PREM KUMAR
January 18, 2012
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May 16, 2012
KAMLA DEVI Vs. STATE OF DELHI
May 3, 2012
KAMLA RANI Vs. DDA
April 9, 2012
KAMLESH Vs. JITENDER
March 30, 2012
KAMLESH ISHWARBHAI PATEL Vs. UOI
July 6, 2012
KAMLESH KUMARI Vs. MEHTAB SINGH
January 16, 2012
KAMLESH SHARMA ALIAS KAMLESHKUMARI Vs. SATYA DEVI
May 4, 2012
KAMRUDDIN ALI Vs. CITI FINANCIAL AND ORS.
May 23, 2012
KANAK LATA Vs. STATE
December 10, 2012
KANAK LATA JAIN Vs. SUDHIR KUMAR JAIN
February 24, 2012
KANCHAN KUMARI AND ORS. Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ORS.
April 25, 2012
KANCHAN MISHRA ALIAS ANU Vs. STATE OF NCT OF DELHI
March 12, 2012
KANCHENJUNGA ADVERTISING P LTD Vs. COMMISSIONER OF INCOME TAX-I
January 13, 2012
KANCHENJUNGA ADVERTISING PRIVATE LIMITED Vs. STATE
October 3, 2012
KANHAIYA LAL Vs. USHA DEVI
January 27, 2012
KANHAIYA PASWAN Vs. STATE
January 20, 2012
KANIKA MONGA Vs. REEMA MONGA
April 23, 2012
KANSHI RAM Vs. CONSOLIDATION OFFICER
July 13, 2012
KANSHI RAM Vs. TARA KANT
September 20, 2012
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April 11, 2012
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April 11, 2012
KANTA DEVI CHARITABLE AND AEDUCATIONAL SOCIETY Vs. DDA AND ANR.
September 28, 2012
KANTA JAIN Vs. SUNIL KUMAR
November 27, 2012
KANTA KHOSLA Vs. SUBHASH CHANDER KUMAR
March 16, 2012
KANTA PRASAD Vs. UNION OF INDIA
February 16, 2012
KANTA RANI Vs. REGISTRAR GENERAL
January 24, 2012
KANTA SACHDEVA Vs. A.D.CHOUDHARY
October 10, 2012
KANTH SOLUTIONS PVT. LTD Vs. STATE
September 14, 2012
KANTI KUMAR SHARMA Vs. ARUN KUMAR GOEL
April 24, 2012
KANWALJEET SINGH Vs. STATE
January 2, 2012
KANWAR DEEP SINGH SAWHNEY & ORS. Vs. HARISH CHANDER & ORS.
June 1, 2012
KANWARJIT SINGH Vs. JASWANT SINGH
May 18, 2012
KAPCO ERECTORS Vs. FLEX ENGINEERING LTD
May 16, 2012
KAPIL DEV Vs. COMMISSIONER OF INCOME TAX
September 14, 2012
KAPIL DUA Vs. STATE GOVT OF NCT OF DELHI
January 13, 2012
KAPIL MUNJAL Vs. STATE
January 11, 2012
KAPIL SAHANI Vs. SANTOK SINGH
March 6, 2012
KAPIL WADHWA Vs. SAMSUNG ELECTRONICS CO. LTD
October 3, 2012
KAPOOR SAWS MANUFACTURING COMPANY Vs. CROWN SAW BLADES MFG CO
May 22, 2012
KAPTAN SINGH Vs. UNION OF INDIA
September 10, 2012
KARAM CHAND Vs. RAM NATH & ANR
October 5, 2012
KARAM CHAND THAPAR AND BROS (COAL SALES) LTD Vs. TEHRI HYDRO DEVELOPMENT CORPORATION INDIA LTD
November 9, 2012
KARAM VEER SINGH Vs. STATE
May 4, 2012
KARAM VIR SINGH Vs. ORIENTAL INSURANCE CO LTD
February 13, 2012
KARAM VIR SINGH Vs. ORIENTAL INSURANCE CO. LTD. & ORS.
September 20, 2012
KARAMBIR SINGH Vs. UOI
July 27, 2012
KARAMVEER SINGH Vs. RAJESH ARORA AIR CUSTOM OFFICER
December 13, 2012
KARAMVIR Vs. STATE
August 17, 2012
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July 17, 2012
KARAN GIROTRA Vs. STATE
May 8, 2012
KARAN PROMOTERS PVT LTD Vs. ERICSSON COMMUNICATIONS PVT. LTD
January 30, 2012
KARAN PROMOTORS P LTD Vs. GREAT EASTERN SHIPPING CO LTD
August 17, 2012
KARAN RAGHAV EXPORTS PVT LTD Vs. COMMISSIONER OF INCOME TAX
March 14, 2012
KARAN RAJ SINGH MINOR THROUGH HIS NATURAL GUARDIAN S K SINGH Vs. DEPARTMENT OF EDUCATION GOVT OF NCT OF DELHI
January 24, 2012
KARAN SINGH Vs. UOI
January 24, 2012
KARAN VERMA Vs. STATE GOVT OF NCT OF DELHI
May 4, 2012
KARTAR SINGH Vs. NIRMALA RANI GROVER
February 2, 2012
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February 15, 2012
KARUNA SINGH Vs. STATE OF N.C.T. OF DELHI
November 21, 2012
KASHI RAM Vs. UOI
February 6, 2012
KASHI RAM PUJARI Vs. STATE OF NCT
May 4, 2012
KASHIBATLA RAMAKRISHNA Vs. CBI
April 16, 2012
KASHYAPS Vs. BATA INDIA LTD
July 5, 2012
KASTURI RAM INTERNATIONAL SCHOOL Vs. DIRECTORATE OF EDUCATION
April 20, 2012
KATHURIA SPECIAL STEELS ROLLING MILL PRIVATE LIMITED Vs. SYNERGY GLOBAL STEEL PRIVATE LIMITED
August 31, 2012
KAUSHAL KUMAR Vs. UNION OF INDIA AND ORS
December 6, 2012
KAUSHAL SINGH Vs. STATE NCT OF DELHI
August 13, 2012
KAUSHALYA DEVI Vs. L.NK. RAJESH KUMAR
September 28, 2012
KAUSHLENDRA KUMAR Vs. DSSSB
August 31, 2012
KAVI GHEI Vs. ROHIT VAID
May 3, 2012
KAVITA CHAUDHRI Vs. EVENEET SINGH
April 25, 2012
KAVITA DASS Vs. NCT OF DELHI
April 17, 2012
KAVITA MEENA Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
May 22, 2012
KEE PHARMA LIMITED Vs. BIG M HEALTHCARE
February 28, 2012
KEI INDUSTRIES LTD Vs. D V B
March 14, 2012
KENT CABLES (P) LTD Vs. COMMISSIONER OF TRADE AND TAX
July 16, 2012
KERALA AGRO INDUSTRIES CORPORATION LTD Vs. BETA ENGINEERS
January 9, 2012
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September 26, 2012
KESARWATI Vs. FINANCIAL COMMISSIONER DELHI
May 7, 2012
KESARWATI Vs. COLLECTOR (NORTH-WEST) DELHI
July 9, 2012
KEWAL KRISHAN JAITELY Vs. ACHARAJ RAM KAPUR
January 6, 2012
KHACHERU (D) TH. LR.S Vs. UOI & ANR.
February 2, 2012
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January 30, 2012
KHALIL AHMED Vs. UOI
August 28, 2012
KHALIL KHAN Vs. AMIRUDDIN
April 16, 2012
KHANDELWAL BUILDERS PVT. LTD. Vs. STATE
November 8, 2012
KHANDELWAL OIL COMPANY Vs. INDIAN OIL CORPORATION LTD
March 6, 2012
KHAZAN SINGH Vs. VIRENDER SINGH ALIAS PAPPU
May 17, 2012
KHAZANO DEVI Vs. BRAHM PAL
February 3, 2012
KHEM CHAND Vs. RAM MEHAR
February 7, 2012
KHODAY INDIA LTD Vs. ASTRA NETCOM INDIA PVT LTD
May 7, 2012
KHULOOD IMPEX PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
March 1, 2012
KHURANA ECO FRIENDLY VENTURE P LTD Vs. MONICA PROCESSING PLANTS
September 4, 2012
KHUSHI RAM Vs. CHARANJIT KAUR SAHNI
September 12, 2012
KHYALI RAM Vs. RAJENDER SINGH
November 27, 2012
KIMOD KUMAR RAJU Vs. STATE & ANR
February 24, 2012
KIRAN Vs. STATE
January 24, 2012
KIRAN Vs. B L JASMERA
May 18, 2012
KIRAN KRIPLANI Vs. JETHANAND JETHWANI
July 4, 2012
KIRAN SACHDEVA Vs. PUSHPA DEVI
December 21, 2012
KIRAN SHOES MANUFACTURERS Vs. REGISTRAR OF COPYRIGHTS
February 24, 2012
KIRAN UPPAL PROP. M/S CLAS Vs. ASHOK KUMAR
May 16, 2012
KIRANO DEVI Vs. STATE (NCT OF DELHI)
September 18, 2012
KIRAT CHAND JAIN FAMILY TRUST Vs. STATE BANK OF INDIA
October 5, 2012
KIRLOSKAR BROTHERS LTD Vs. LIFE INSURANCE CORPORATION
March 27, 2012
KIRODI MAL Vs. UNION OF INDIA
April 17, 2012
KIRPAL KAUR Vs. RAM SINGH
October 31, 2012
KISAN DNYANODAYA MANDAL GUDHE Vs. UNION OF INDIA
November 6, 2012
KISHAN CHAND WADHWA Vs. DURGA
August 7, 2012
KISHAN GUPTA Vs. STATE
September 7, 2012
KISHAN LAL Vs. UNITED INDIA INSURANCE CO. LTD
January 30, 2012
KISHAN LAL Vs. STATE OF DELHI
April 30, 2012
KISHAN LAL Vs. ABDUL REHMAN
August 16, 2012
KISHAN LAL SAROYA Vs. THE P O IND TRIBUNAL THE MGMT
July 24, 2012
KISHAN PAL SINGH Vs. UNION OF INDIA
May 18, 2012
KISHAN PAL SINGH Vs. UNION OF INDIA
January 30, 2012
KISHAN PAL SINGH Vs. UNION OF INDIA
January 23, 2012
KISHOR GULERIA Vs. DIRECTOR OF EDUCATION DIRECTORATE OF EDUCATION
July 3, 2012
KISHORE Vs. PRABODH KUMAR
October 5, 2012
KISHORE GULERIA Vs. DIRECTOR OF EDUCATION
August 13, 2012
KISSAN SANGHARSH SAMITI KHERA KHURD Vs. DELHI DEVELOPMENT AUTHORITY
March 27, 2012
KITABO Vs. STATE GOVT OF NCT OF DELHI
March 5, 2012
KIWANIS CLUB OF NEW DELHI Vs. DIRECTOR OF INCOME TAX
November 1, 2012
KK AHUJA Vs. STATE NCT OF DELHI
August 7, 2012
KLEN & MARSHALLS MANUFACTURERS AND EXPORTERS LTD Vs. POWER GRID CORPORATION INDIA LTD
January 13, 2012
KLG SYSTEL LTD Vs. OPERATION TECHNOLOGY INC
February 8, 2012
KOBELCO CONSTRUCTION EQUIPMENT INDIA PVT LTD Vs. K S PRADHAN, DY REGISTRAR OF ROC ON BEHALF OF R D
September 19, 2012
KOKUYO CAMLIN LIMITED Vs. GOVERNMENT OF NCT OF DELHI
May 10, 2012
KONEGA INTERNATIONAL PVT LTD Vs. SHYAM GOYAL
August 16, 2012
KOSHIKA TELECOM LTD Vs. SHALINI SONI
February 6, 2012
KOSHIKA TELECOM LTD. Vs. IFCI LTD.
March 19, 2012
KOTAK MAHINDRA BANK LTD Vs. MEGNOSTAR TELECOMMUNICATIONS PVT LTD
September 17, 2012
KPM INFOTECH PRIVATE LILMITED Vs. STATE
August 17, 2012
KRANTI KUMAR SHARMA Vs. RAKESH KUMAR GARG
September 19, 2012
KRISHAK BHARATI COOPERATIVE LTD Vs. COMMISSIONER OF INCOME TAX
April 23, 2012
KRISHAK BHARATI COOPERATIVE LTD Vs. DEPUTY CIT
July 12, 2012
KRISHAN Vs. R K VIRMANI AIR CUSTOMS OFFICER
April 24, 2012
KRISHAN CHANDER GOPAL SINGH & ANR. Vs. P.O., LABOUR COURT NO. 1 DELHI & ANR.
November 26, 2012
KRISHAN DASS GUPTA Vs. STATE & OTHERS
February 16, 2012
KRISHAN GOPAL Vs. UNION OF INDIA
May 18, 2012
KRISHAN KANTA MARWAH Vs. RELIANCE GENERAL INSURANCE CO LTD
May 17, 2012
KRISHAN KUMAR Vs. NEELAM DEVI
March 23, 2012
KRISHAN KUMAR Vs. UNION OF INDIA
October 12, 2012
KRISHAN KUMAR Vs. DELHI JAL BOARD
December 14, 2012
KRISHAN KUMAR Vs. BANWARI LAL
July 20, 2012
KRISHAN KUMAR Vs. RAVINDER NARAIN AND ORS.
May 31, 2012
KRISHAN KUMAR KARNANI Vs. M/S RELIANCE INDUSTRIES LTD
January 31, 2012
KRISHAN KUMAR MARWAH Vs. GOVT OF NCT OF DELHI
October 3, 2012
KRISHAN LAL Vs. MANJU
March 30, 2012
KRISHAN VERMA Vs. STATE
May 25, 2012
KRISHNA Vs. BACHAN CHAUDHARY
September 4, 2012
KRISHNA CONSTRUCTION CO Vs. DDA
March 2, 2012
KRISHNA DEVI Vs. KENDER PAL SINGH
March 28, 2012
KRISHNA DEVI Vs. MANJU YADAV
July 19, 2012
KRISHNA DHAWAN Vs. STATE
April 11, 2012
KRISHNA ESTATE RESIDENT WELFARE ASSOCIATION Vs. DDA
March 5, 2012
KRISHNA FRUIT AND VEGETABLE COMPANY Vs. SECRETARY APMC GHAZIPUR SUBZI MANDI DELHI
April 10, 2012
KRISHNA LAKRA Vs. SATBIR SINGH DAHIYA
September 19, 2012
KRISHNA MURARI LAL Vs. IFCI FACTORS LTD
November 27, 2012
KRISHNA RAJA P Vs. UOI
May 24, 2012
KRISHNA SWEET HOUSE Vs. GURBHEJ SINGH ALIAS HAPPY
April 30, 2012
KRISHNA TEXPORT INDUS LTD. Vs. DCM LTD.
October 10, 2012
KRISHNANA MANCHANDA Vs. STATE & ORS.
March 15, 2012
KRITENDER SHARMA Vs. STATE OF NCT OF DELHI
April 30, 2012
KRITI KOHLI Vs. HARI NAND
May 17, 2012
KRITIKA GULATI Vs. UNIVERSITY OF DELHI
September 27, 2012
KSHITIJ KUMAR Vs. STATE
May 31, 2012
KSK ACADEMY Vs. ORIENTAL INSURANCE CO. LTD
September 20, 2012
KSL AND INDUSTRIES LTD Vs. NATIONAL TEXTILES CORPORATION LTD
August 14, 2012
KULBIR SINGH Vs. STATE
April 19, 2012
KULDEEP Vs. UOI AND ORS.
September 12, 2012
KULDEEP @ RAHUL Vs. STATE
January 24, 2012
KULDEEP KUMAR KOHLI Vs. REGISTRAR OF COMPANIES FOR DELHI AND HARYANA
January 19, 2012
KULDEEP SINGH Vs. UNION OF INDIA
July 25, 2012
KULDEEP SINGH Vs. STATE
November 19, 2012
KULDEEP SINGH BAWA Vs. TIKA RAM
March 1, 2012
KULSHRESTHA DHINGRA Vs. STATE
April 20, 2012
KULVINDER SINGH Vs. STATE
July 2, 2012
KULVINDER SINGH Vs. HARVINDER PAL SINGH
July 9, 2012
KULWANT RAI JAIN Vs. UMA SAHAI MEMORIAL TRUST
August 22, 2012
KULWANT SINGH AND OTHERS Vs. THE STATE
March 27, 2012
KUMAGAI SKANSKA HCC ITOCHU GROUP Vs. COMMISSIONER OF VALUE
May 22, 2012
KUMAR J Vs. UNION OF INDIA
September 6, 2012
KUMAR SHARE BROKERS LTD Vs. SANJIV DIWAN
March 20, 2012
KUMUD Vs. NATIONAL INSURANCE COMPANY LIMITED
May 3, 2012
KUMUD RANI GARG Vs. UNIVERSITY OF DELHI
December 23, 2012
KUMUD RANI GARG Vs. UNIVERSITY OF DELHI
November 23, 2012
KUNDAN SINGH Vs. JASVINDER KAUR
August 31, 2012
KUNWAR DEV RAJ SINGH RAGHAV Vs. LT. GOVERNOR & ORS.
October 19, 2012
KUONI TRAVELS INDIA LTD Vs. JANVAHINI KRANTIKARI KARAMCHARI UNION
November 29, 2012
KURE Vs. UNION OF INDIA
May 9, 2012
KUSUM JAIN Vs. RAJESH KUMAR SINGH
August 21, 2012
KUSUM JUGRAM Vs. SANJU BORO
January 23, 2012
KUSUM KUND DURGA Vs. KALRA PAPERS (P.) LTD
February 16, 2012
KUSUM LATA Vs. MOHD ISHRAR
January 6, 2012
KWALITY ICE CREAM COMPANY Vs. UNION OF INDIA
January 18, 2012
KWALITY RESTAURANT & ICE-CREAM CO Vs. COMMISSIONER OF VAT, TRADE AND TAX
September 21, 2012
L & T GENERAL INSURANCE COMPANY LTD Vs. SEEMA GUPTA
December 20, 2012
L AND T FINANCE LTD Vs. BRAHAM PAL
April 13, 2012
L BARIK Vs. UNION OF INDIA
January 4, 2012
L M KHOSLA Vs. THAI AIRWAYS INTERNATIONAL PUBLIC COMPANY LIMITED
August 1, 2012
L N CHATURVEDI Vs. STATE
April 11, 2012
L QUETH KHONG DECD THR Vs. PREM C.SONI DECD THR.
January 18, 2012
L R JOANWAL Vs. UOI
July 5, 2012
L.C. ADLAKHA Vs. STATE (THROUGH NCT OF DELHI)
September 21, 2012
L.T. FOODS LTD. Vs. SUNSTAR OVERSEAS LTD. & ANR.
March 30, 2012
LABH CONSTRUCTION AND INDUSTRIES LIMITED Vs. NARESH KAPOOR
September 25, 2012
LAD KUNWAR Vs. SANJAY KUMAR
September 14, 2012
LADY CADET SHIVANJALI SHARMA Vs. UNION OF INDIA
March 26, 2012
LAGUNA HOLDINGS PVT. LTD Vs. EDEN PARK HOTELS PVT. LTD
November 1, 2012
LAJPAT RAI Vs. RAMAN JAIN
May 29, 2012
LAKHAN PAL SHYAM KUMAR Vs. RAM PRASAD GUPTA
May 24, 2012
LAKHMI CHAND Vs. LAXMI CHAND
July 17, 2012
LAKHMI CHAND Vs. MGMT. OF D.T.C.
August 23, 2012
LAKSHMI SUGAR MILLS CO LTD Vs. COMMISSIONER OF INCOME TAX
May 30, 2012
LAL BAHADUR SHASTRI HOSPITAL Vs. DAYA
January 30, 2012
LALA RAM GUPTA Vs. SANDEEP KUMAR
April 18, 2012
LALA SOHAN LAL GUPTA Vs. T.R.ENTERPRISES
February 6, 2012
LALIT ASSOCIATES Vs. RECKKIT AND BENKISER INDIA LIMITED
May 1, 2012
LALIT BATRA Vs. STATE
January 18, 2012
LALIT KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
March 19, 2012
LALIT KUMAR Vs. UNION OF INDIA
September 20, 2012
LALIT MOHAN AGGARWAL Vs. MANAGEMENT OF CENTRAL BANK OF INDIA
December 18, 2012
LALIT MOHAN MADHAN Vs. LT GOVERNOR OF DELHI
April 12, 2012
LALIT MOHAN MADHAN Vs. LIFE INSURANCE CORPORATON OF INDIA
February 24, 2012
LALIT MOHAN PANDEY Vs. VINOD KUMAR KANDPAL
August 24, 2012
LALIT VATS Vs. STATE AND ORS.
July 4, 2012
LALIT YADAV Vs. STATE (NCT OF DELHI)
November 1, 2012
LALITA PARASHAR Vs. RANJEET SINGH NEGI
July 17, 2012
LALL CONSTRUCTIONS CO Vs. GENERAL MANGER
November 20, 2012
LALLAN JHA Vs. UNION OF INDIA
December 12, 2012
LAMICOAT INT P LTD Vs. GALORE PRINTS INDUSTRIES LTD
August 23, 2012
LARSEN AND TOUBRO LTD Vs. UNION OF INDIA & ORS
July 3, 2012
LARSEN AND TOUBRO LTD. Vs. UNION OF INDIA
June 1, 2012
LAS VEGAS SANDS CORP Vs. BHASIN INFOTECH AND INFRASTRUCTURE PVT LTD
July 2, 2012
LATA SETH Vs. NARINDER NATH SETH
December 13, 2012
LATA VENKATESAN Vs. KASTUR CHAND
March 6, 2012
LAVISH APARTMENT (P) LTD Vs. ASST. COMMISSIONER OF INCOME TAX
July 23, 2012
LAWRENCE GRAHAM Vs. KALEIDOSCOPE ENTERTAINMENT PVT LTD
July 16, 2012
LAXMAN SINGH Vs. NATIONAL INSURANCE
January 24, 2012
LAXMAN SINGH Vs. RAJESH KUMAR
January 25, 2012
LAXMAN SINGH Vs. GOVT OF NCT OF DELHI
July 30, 2012
LAXMI DEVI Vs. MAHAVIR SINGH
May 1, 2012
LAXMI DEVI Vs. NDPL
February 27, 2012
LAXMI DEVI Vs. GOVT OF NCT OF DELHI
August 23, 2012
LAXMI DEVI & ORS. Vs. UNION OF INDIA
May 30, 2012
LAXMI GAUTAM Vs. VINOD GAUTAM
April 20, 2012
LAXMI NARAIN Vs. STATE OF NCT OF DELHI
December 20, 2012
LAXMI NARAIN ALIAS RAJESH Vs. STATE
April 24, 2012
LAXMI PRASAD Vs. SURESH KUMAR MUDGAL
February 22, 2012
LEASE PLAN INDIA & ANR. Vs. DEPUTY COMMISSONER OF INCOME TAX
August 28, 2012
LEELA RAM Vs. RAJ KUMAR
August 28, 2012
LEELA SHARMA Vs. GNCT OF DELHI
February 3, 2012
LEKH RAM Vs. UOI
March 21, 2012
LG ELECTRONICS INDIA PVT LTD Vs. BHARAT BHOGILAL PATEL
July 13, 2012
LIFE INSURANCE CORPORATION OF INDIA Vs. KAMLA BHARGAVA
March 16, 2012
LIFE INSURANCE CORPORATION OF INDIA Vs. DAMYANTI VERMA
March 23, 2012
LIFE INSURANCE CORPORATION OF INDIA Vs. SHRISHTI PROPERTIES P LTD
May 3, 2012
LILY THOMAS Vs. DDA
March 15, 2012
LIVING MEDIA INDIA LIMITED Vs. THOMSON PRESS (INDIA) LIMITED
November 5, 2012
LIYAKAT ALI Vs. ANUPAM CHIB
February 1, 2012
LLOYDS STEEL INDUSTRIES LTD. Vs. UOI & ORS.
November 6, 2012
LOCAL HEALTH AUTHORITY Vs. JOGINDER SINGH
October 3, 2012
LOK NATH PRASAD GUPTA Vs. UOI
April 13, 2012
LOK SEWAK COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. SANJEEV KUMAR JAIN
September 12, 2012
LOKESH CHANDELA Vs. STATE OF NCT OF DELHI
January 3, 2012
LOKESH KUMAR GUPTA Vs. BSES RAJDHANI POWER LTD
April 9, 2012
LORD KRISHNA BANK LTD. Vs. KOSHIKA TELECOM LTD.
January 16, 2012
LOV KAD Vs. MUKESH AND ORS.
April 26, 2012
LOVELY SHOES Vs. INDIAN TOURISM DEVELOPMENT CORPORATION
April 11, 2012
LT COL ATUL MANI CHOPRA Vs. LT COL MANU BHALLA
July 13, 2012
LT COL B M K KHOSLA Vs. DELHI DEVELOPMENT AUTHORITY
January 31, 2012
LT COL S K SINGH Vs. UNION OF INDIA
February 23, 2012
LT COL SHRAWAN KUMAR JAIPURIYAR Vs. UNION OF INDIA
May 25, 2012
LT FOODS LIMITED Vs. SULSON OVERSEAS PVT LTD
July 2, 2012
LT. COL. (RETD) A.N. ANAND Vs. VIPIN OBEROI
February 13, 2012
LT. COL. ATUL MANI CHOPRA Vs. LT. COL. MANU BHALLA & ORS.
July 13, 2012
LT. COL. RPS DHANOA Vs. JVG FINANCE LTD
September 11, 2012
LT.GEN CHARANJIT SINGH (RETD.) Vs. SONI J. SINGH F
March 15, 2012
LUBEMAN ADDITIVES P LTD Vs. LUBRIOIL WORLDWIDE INC
April 18, 2012
LUFTHANSA GERMAN AIRLINES Vs. VIJ SALES CORPORATION
July 18, 2012
LUMAX AUTOMOTIVE SYSTEMS LTD Vs. ITS WORKMEN REPRESENTED BY HINDUSTAN ENGINEERING & GENERAL MAZDOOR UNION
January 20, 2012
LUNAR ELECTRICALS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 22, 2012
LYALLPUR IRON TRADERS Vs. STEEL AUTHORITY OF INDIA LTD
January 19, 2012
M A RASHID Vs. GOPAL CHANDRA
March 23, 2012
M C D Vs. SACHDEVA PROMOTERS AND PROPERTIES PVT LTD
March 12, 2012
M C D Vs. SHANKAR
April 17, 2012
M C D Vs. SURESHI DEVI
February 24, 2012
M J PORASHAD Vs. A G E B R AND T GARRISON ENGINEER
April 17, 2012
M K TRIVEDI Vs. NATIONAL COOPERATIVE CONSUMERS FEDERATION OF INDIA LTD
May 11, 2012
M L JAIN Vs. DARSHAN SINGH
January 24, 2012
M M LAL Vs. STATE NCT OF DELHI
September 14, 2012
M P SHARMA Vs. FOOD CORPORATION OF INDIA
May 22, 2012
M R MALHOTRA Vs. COMPETENT BUILDERS PVT LTD
July 25, 2012
M S EDUCATIONAL SOCIETY REGD Vs. DELHI DEVELOPMENT AUTHORITY
October 1, 2012
M S EDUCATIONAL SOCIETY REGD Vs. DELHI DEVELOPMENT AUTHORITY
August 30, 2012
M S FRANK Vs. DELHI UNIVERSITY
July 3, 2012
M S METAL COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
August 7, 2012
M S SHERAWAT Vs. ORIENTAL INSURANCE COMPANY LTD
May 11, 2012
M T N L Vs. PRADEEP KUMAR BISWAS
March 5, 2012
M T N L Vs. RAM RATTAN
July 11, 2012
M.C.D. Vs. SIRPAL
February 29, 2012
M.C.D. Vs. TEACHER WELFARE UNION (REGD.) & ORS.
August 24, 2012
M.C.D. Vs. I.C. SHARMA
October 17, 2012
M.G. KATYAL Vs. D.A.V. COLLEGE TRUST AND MANAGEMENT SOCIETY
October 12, 2012
M.L. DALMIYA & COMPANY LTD Vs. CHAIRMAN & MANAGING DIRECTOR
November 5, 2012
M.M.CHANDNANI Vs. BRANCH MANAGER, STATE BANK OF BIKANER
November 1, 2012
M.M.T.C.LTD Vs. REGIONAL PROVIDENT FUND COMMR
September 19, 2012
M.P. COOPERATIVE CONSUMER FEDERATION LTD. Vs. NATIONAL COOPERATIVE CONSUMER FEDERATION LTD. & ANR.
October 30, 2012
M.P. VAISH Vs. UNION OF INDIA & ORS.
October 19, 2012
M.S SMS-VISHWA Vs. ICICI BANK LTD
November 9, 2012
M/S AHLUWALIA CONTRACTS (I) LTD. Vs. UNION OF INDIA
September 11, 2012
M/S AMAR HOSIERY Vs. NORTH DELHI POWER LTD.
March 21, 2012
M/S ARVIND KHANNA Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
December 6, 2012
M/S ARYA SHAMLAL JAIPALMAL PVT. LTD. AND ORS. Vs. THE DELHI DEVELOPMENT AUTHORITY
July 2, 2012
M/S CDH BIOSCIENCE PRIVATE LIMITED Vs. STATE
July 19, 2012
M/S ENGINEERING UDYOG & GENERAL KAMGAR UNION Vs. BERRY SONS INDIA LTD.
February 17, 2012
M/S FLEMINGO DUTY SHOPS PVT. LTD Vs. UNION OF INDIA
October 5, 2012
M/S FLEX INDUSTRIES LTD. Vs. M/S VEEKAY MARKETING P. LTD.
September 12, 2012
M/S INDIAN EXPORTS & IMPORTS P. LTD. Vs. M/S PASHUPATI TECHNOFEB LTD.
July 3, 2012
M/S INDOCOPTERS PVT. LTD. AND ANR. Vs. DIRECTORATE GENERAL OF CIVIL AVIATION AND ANR.
October 18, 2012
M/S J.K. INDUSTRIES LTD. Vs. N.D.M.C.
February 8, 2012
M/S LAKSHMI TYPE FOUNDARY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
October 11, 2012
M/S LINDE HEAVY TRUCK DIVISION LTD Vs. CONTAINER CORPORATION OF INDIA LTD
October 16, 2012
M/S LUK AUTO ANCILLIARY (I) LTD Vs. STATE
October 10, 2012
M/S MAZDOOR EXTRACTIONS (P) LTD. Vs. M/S HINDUSTAN VEGETABLE OILS CORPORATION LTD.
September 27, 2012
M/S MIDWEST GOLD LTD. & ANR. Vs. UNION OF INDIA & ORS.
July 30, 2012
M/S OSCAR MARKETING COMPANY PRIVATE LIMITED Vs. STATE
July 19, 2012
M/S PRADEEP OIL CORPORATION Vs. UNION OF INDIA
January 30, 2012
M/S RAJA RAM SETH & SONS Vs. DELHI ADMN
October 12, 2012
M/S RATTAN LAL RAM KUMAR & ANR Vs. MAMAN CHAND
April 27, 2012
M/S RELIGARE FINVEST LIMITED Vs. RANJIT SINGH CHOUHAN AND ANR
February 28, 2012
M/S ROHITASHA MOVIES Vs. M/S JVG FINANCE LIMITED
October 9, 2012
M/S SONY INDIA P. LTD. & ANR. Vs. STATE & ANR.
January 20, 2012
M/S STEEL AUTHORITY INDIA LTD Vs. ELECTRO STEEL CASTINGS LTD
February 28, 2012
M/S. A.D. OVERSEAS Vs. SMT. SNEH LATA SHARMA
October 8, 2012
M/S. AHUJA MASALA COMPANY (P) LTD. Vs. GOVERNMENT OF NCT OF DELHI & ORS.
December 14, 2012
M/S. AMCO VINYL LTD. Vs. M/S. CLASSIC INDUSTRIES
May 25, 2012
M/S. AMIT BROTHERS Vs. CHIEF ENGINEER, R AND D AND ANR.
April 13, 2012
M/S. AUTO CREATERS Vs. UNION OF INDIA & ORS.
October 9, 2012
M/S. CHL LIMITED Vs. M/S. ALITALIA-LINEE AEREE ITALIANE S.P.A.
September 27, 2012
M/S. GUPTA ENGINEERING WORKS Vs. M/S. ARIHANT CHINI UDYOG PVT. LTD. & ORS.
October 30, 2012
M/S. NEW INDIA ASSURANCE CO. LTD. Vs. JAGDISH LAL & ORS.
April 24, 2012
M/S. SANJAY KUMAR & CO. EXIM LIMITED Vs. M/S. RAJKRIPAL TIMBER INDUSTRIES PVT. LIMITED
December 21, 2012
M/S. SAURABH BUILDCON PVT. LTD. Vs. M/S. ASTER TECHNOLOGIES PVT. LTD. & ANR.
December 10, 2012
M/S. THE NEW INDIA ASSURANCE CO. LTD Vs. SIRAJ BEGUM
October 9, 2012
M/S. THE UNITED INDIA INSURANCE COMPANY LTD. Vs. SH. SURAJ BHAN & ORS.
December 4, 2012
M/S. TIMPACK PVT. LTD. Vs. PUNJAB NATIONAL BANK
September 28, 2012
MAAN SINGH & ORS. Vs. SURAT RAM & ORS.
January 24, 2012
MAC APP NO 978/2011 Vs. SHRI CHAND NARAN JASUJA
February 28, 2012
MADAN KUKREJA Vs. BANQUET SCALBERT DUPONT S A
May 23, 2012
MADAN LAL Vs. STATE
March 29, 2012
MADAN LAL Vs. SUKHESH CHAND GUPTA
December 5, 2012
MADAN LAL Vs. STATE OF DELHI
November 30, 2012
MADAN LAL AGGARWAL Vs. RAKESH SHARMA
April 20, 2012
MADAN LAL KAPOOR Vs. SUBHASH LAL KAPOOR & ORS.
February 22, 2012
MADAN MAINI Vs. UMAVATI
May 11, 2012
MADAN MOHAN Vs. CHANDER BHAN
January 5, 2012
MADAN MOHAN SHARMA Vs. STATE
April 11, 2012
MADAN SINGH & ANR. Vs. D.T.C. & ANR.
April 27, 2012
MADANGOPAL KHUSHIRAM PAUL Vs. UOI
July 13, 2012
MADANPAL ALIAS MADAN Vs. STATE OF DELHI
February 7, 2012
MADHAV PRASAD Vs. STATE
September 24, 2012
MADHU Vs. STATE OF NCT OF DELHI
March 14, 2012
MADHU Vs. KULDEEP
October 18, 2012
MADHU ARORA Vs. IFFCO TOKIO GENERAL INSURANCE CO LTD
February 28, 2012
MADHU GUPTA Vs. NARESH KUMAR
March 6, 2012
MADHU GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
March 5, 2012
MADHU KUKRETI Vs. UNION OF INDIA
February 15, 2012
MADHU PANCHAL & ANR. Vs. STATE & ANR.
January 18, 2012
MADHU RATHOUR Vs. DEEPAK TANDON
January 30, 2012
MADHUSUDAN JAGOTA & ANR. Vs. SURENDER KUMAR MAKKAR & ANR.
April 25, 2012
MADHVI DEVI @ MADHU Vs. TARA CHAND
September 10, 2012
MADHVI DUA Vs. UNIVERSITY OF DELHI
March 15, 2012
MADHVI MEHRA Vs. KAUSHALAYA DEVI EDUCATIONAL TRUST
August 23, 2012
MADUGULA VENU Vs. DIRECTOR OF INCOME TAX
December 14, 2012
MAGICON IMPEX PVT LTD Vs. MEGNOSTAR TELECOMMUNICATION PRIVATE LIMITED
April 26, 2012
MAHABIR INDUSTRIES Vs. H.M. DYEING LTD.
March 22, 2012
MAHABIR PRASAD RUNGTA Vs. STATE (GOVT. NCT OF DELHI)
April 25, 2012
MAHADEV Vs. STATE
February 9, 2012
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. TELEPHONE CABLES LTD
April 10, 2012
MAHANAGAR TELEPHONE NIGAM LTD Vs. SANTOSH GUPTA
January 24, 2012
MAHANAGAR TELEPHONE NIGAM LTD Vs. USHA INDIA LTD
November 27, 2012
MAHARAJ SINGH Vs. DIRECTOR OF AIIMS
March 30, 2012
MAHARAJI EDUCATIONAL TRUST Vs. S.G.S CONSTRUCTION & DEVELOPERS
February 8, 2012
MAHARAJI EDUCATIONAL TRUST Vs. HOUSING & URBAN DEVELOPMENT CORPORATION LTD.
October 18, 2012
MAHARANI BAGH RESIDENT WELFARE ASSOCIATION Vs. MUNICIPAL CORP OF DELHI
March 27, 2012
MAHASWETTA SAIKIA Vs. UNIVERSITY OF DELHI
October 1, 2012
MAHATTA & CO Vs. MUNNA LAL SHUKLA
January 10, 2012
MAHAVIR SINGH Vs. DELHI TRANSPORT CORPORATION
September 4, 2012
MAHAVIR SINGH Vs. UOI
August 30, 2012
MAHAVIR SINGH Vs. JOGINDER SINGH
September 27, 2012
MAHAVIR SPINNING MILLS LTD Vs. HB LEASING AND FINANCES CO.LTD
November 6, 2012
MAHAVIR VATS Vs. KENDRIYA VIDYALALA SANGATHAN
August 6, 2012
MAHAVIRA FOUNDATION Vs. DIRECTOR GENERAL OF INCOME TAX
July 4, 2012
MAHENDER MALIK Vs. M S SALUJA
January 23, 2012
MAHENDER PAL SIKRI Vs. DELHI DEVELOPMENT AUTHORITY
October 30, 2012
MAHENDER SINGH Vs. RAJ KUMAR
January 18, 2012
MAHENDER SINGH Vs. ORIENTAL INSURANCE CO LTD
May 10, 2012
MAHENDER SINGH Vs. GOVT OF NCT OF DELHI
January 27, 2012
MAHENDRA KUMR MAHAJAN Vs. ICAI
August 14, 2012
MAHENDRI DEVI Vs. DDA
April 26, 2012
MAHESH Vs. STATE OF NCT OF DELHI
February 27, 2012
MAHESH Vs. N.D.M.C
December 18, 2012
MAHESH CHAND Vs. DELHI DEVELOPMENT AUTHORITY
September 3, 2012
MAHESH CHANDER MALIK Vs. USHA MALIK
July 25, 2012
MAHESH JOHN PETER & ANR. Vs. RAJ KUMAR & ORS.
September 20, 2012
MAHESH KUMAR Vs. KISHORE KUMAR
April 25, 2012
MAHESH KUMAR JOSHI Vs. MADAN SINGH NEGI
May 11, 2012
MAHESH KUMAR MEENA Vs. UNION OF INDIA
February 7, 2012
MAHESH PAL SINGH Vs. GOVT OF NCT OF DELHI
February 3, 2012
MAHESH SARUP BHATNAGAR Vs. NARAINI DEVI
March 1, 2012
MAHESHWAR DAYAL Vs. SHANTI DEVI
February 6, 2012
MAHESHWARI GAS SERVICES Vs. BHURE LAL
September 11, 2012
MAHESHWARI PRASHAD Vs. STATE
October 31, 2012
MAHINDER SHARMA Vs. RAJIV BHATNAGAR & ANR.
March 16, 2012
MAHINDER SINGH Vs. NATIONAL COUNCIL OF EDUCATIONAL RESEACH
December 3, 2012
MAHINDER SINGH Vs. CHARAN SINGH
September 28, 2012
MAHIPAL SINGH Vs. CBI
May 21, 2012
MAHIPAL SINGH Vs. UOI
July 30, 2012
MAHRUNISHA Vs. MOHD NASEEM HAIDER
February 28, 2012
MAJ GEN S P SINHA Vs. UOI
August 6, 2012
MAJ PURAN SINGH Vs. NARESH KUMAR
July 2, 2012
MAJ YASH PAL MALIK Vs. RAMA ARORA
May 9, 2012
MAJOR GAURAV NEGI Vs. UNION OF INDIA
February 7, 2012
MAJOR KISHORE SINGH Vs. GOVT OF NCT
February 21, 2012
MAJOR RAJINDER SINGH CHIMNI TH Vs. STATE NCT OF DELHI
May 17, 2012
MAJOR RAVINDER KUMAR Vs. ORIENTAL INSU CO LTD
March 1, 2012
MALA JAIRATH Vs. ORIENTAL INSURANCE CO LTD
March 21, 2012
MALHOTRA BOOK DEPOT Vs. MATA BASANTI DEVI SCHOOL OF BIOSCIENCES AND BIOTECHNOLOGY
April 27, 2012
MALIK MOHD. TANVEER Vs. MADRARSATULULOOM
March 13, 2012
MALKIAT SINGH Vs. UNION OF INDIA
January 17, 2012
MALKIAT SINGH JOHAL Vs. PRAN CHOPRA
July 26, 2012
MALLO DEVI Vs. NARAINI DEVI THR LRS
May 25, 2012
MALUKI @ RAJ DECD Vs. AJAY KUMAR @ DEV
February 13, 2012
MAM CHAND Vs. GOVT OF NCT OF DELHI
May 14, 2012
MAMRAM EDUCATIONAL SOCIETY & ANR Vs. DELHI DEVELOPMENT AUTHORITY
August 30, 2012
MAMTA Vs. U.P.S.R.T.C.
January 30, 2012
MAMTA Vs. SATPAL
May 16, 2012
MAN MOHAN BATRA Vs. BHARAT BHUSHAN BATRA
May 8, 2012
MAN SINGH Vs. DDA
February 8, 2012
MAN SINGH Vs. UNION OF INDIA
December 21, 2012
MAN SINGH @ MANNU Vs. MOHD IBRAHIM AND ANR.
April 26, 2012
MAN SINGH DECD Vs. GAON SABHA JINDPUR
January 23, 2012
MANAGEMENT EDUCATION AND RESEARCH INSTITUTE Vs. DIRECTOR HIGHER EDUCATION
January 27, 2012
MANAGEMENT OF BATRA HOSPITAL Vs. GOVT OF NCT OF DELHI
August 31, 2012
MANAGEMENT OF BATRA HOSPITAL & MEDICAL Vs. GOVT. OF NCT OF DELHI
December 20, 2012
MANAGEMENT OF C.P.W.D Vs. RAM SINGH
September 24, 2012
MANAGEMENT OF CENTAUR HOTEL Vs. P.S.MOHAN NAIR
September 17, 2012
MANAGEMENT OF D.T.C Vs. DHAN SINGH
February 23, 2012
MANAGEMENT OF D.T.C. Vs. BALBIR SINGH
February 8, 2012
MANAGEMENT OF DDA Vs. P O LABOUR COURT
April 27, 2012
MANAGEMENT OF DELHI TRANSPORT Vs. DHAN SINGH
May 21, 2012
MANAGEMENT OF DURGA PLASTIC Vs. GOVT OF NCT OF DELHI
August 31, 2012
MANAGEMENT OF JANAPATH HOTEL Vs. ALL INDIA PARAYATAN JAN MAJDOOR SABHA
May 8, 2012
MANAGEMENT OF KERALA HOUSE Vs. SANJAY KUMAR
April 20, 2012
MANAGEMENT OF M/S CAMBATA AVIATION PVT. LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT-IV & ANR.
September 7, 2012
MANAGEMENT OF M/S D.T.C. Vs. RAMESH CHANDER
February 28, 2012
MANAGEMENT OF MATA JAI KAUR Vs. LABOUR COMMISSIONER
September 17, 2012
MANAGEMENT OF MULTAN SEWA SAMITI CHARITABLE EYE HOSPITAL Vs. P O LABOUR COURT
February 24, 2012
MANAGEMENT OF RAJASTHAN PATRIKA LTD Vs. JASOD SINGH
July 4, 2012
MANAGEMENT OF SRI GURU TEGH BAHADUR HOSPITAL Vs. NARENDER KUMAR
July 13, 2012
MANAGEMENT OF STATESMAN LT Vs. PRESIDING OFFICER
July 4, 2012
MANAGEMENT RAJASTHAN PATRIKA LTD Vs. JASOD SINGH
December 11, 2012
MANAGING COMMITTEE AMIT COOPERATIVE GROUP HOUSING SOCIETY Vs. GOVT OF NCT OF DELHI
August 21, 2012
MANAGING COMMITTEE HINDON PUBLIC SCHOOL Vs. HEMANT KUMAR
September 14, 2012
MANAGING COMMITTEE NAVAL PUBLIC SCHOOL Vs. NEERA CHOPRA
May 1, 2012
MANAGING COMMITTEE RAGHUMALARYA Vs. GOVT. OF NCT OF DELHI
September 13, 2012
MANAGING COMMITTEE VIDYA BHAWAN Vs. DIRECTOR OF EDUCATION
November 23, 2012
MANALI MALIK Vs. REKHA KHANNA
December 14, 2012
MANALI SINGHAL Vs. RAVI SINGHAL
July 2, 2012
MANALI SINGHAL Vs. RAVI SINGHAL & ORS
September 27, 2012
MANAS ACHARYA Vs. STATE
August 29, 2012
MANEESH GOOMER Vs. STATE
January 4, 2012
MANGAL PRASAD Vs. MODERN FOOD
September 6, 2012
MANGE Vs. GOVT. OF NCT OF DELHI
September 5, 2012
MANGE RAM Vs. UOI
February 22, 2012
MANGE RAM BHARDWAJ Vs. UNION OF INDIA
May 21, 2012
MANGERAM & ORS. Vs. STATE
September 6, 2012
MANGESH TYAGI Vs. STATE NCT OF DELHI
January 10, 2012
MANGRU RAM Vs. STATE (NCT OF DELHI)
November 8, 2012
MANIKA RANI GHOSH Vs. DHARWINDER KAUR
December 5, 2012
MANISH Vs. STATE
March 5, 2012
MANISH @ MONU Vs. THE STATE (GNCT OF DELHI)
December 10, 2012
MANISH AGGARWAL Vs. SEEMA AGGARWAL
September 13, 2012
MANISH JAIN Vs. STATE OF NCT OF DELHI
March 15, 2012
MANISH JINDAL Vs. STATE
May 23, 2012
MANISH NAGPAL Vs. STATE
February 3, 2012
MANISHA MEHRA (MINOR) Vs. MUNISH MEHRA
February 23, 2012
MANISHA RAO Vs. UNIVERSITY OF DELHI
July 11, 2012
MANISHA SHARMA Vs. UNION OF INDIA
December 21, 2012
MANJEET Vs. ICICI LOMBARD INSURANCE CO. LTD. & ORS.
October 30, 2012
MANJEET SINGH Vs. HARBANS SINGH
April 10, 2012
MANJEET SINGH Vs. KAILASH KUMAR
December 6, 2012
MANJEET SINGH @ BABLOO Vs. STATE
January 12, 2012
MANJINDER SINGH Vs. STATE
July 4, 2012
MANJINDER SINGH Vs. STATE
July 24, 2012
MANJIT SINGH Vs. PUNJAB & SINDH BANK
July 2, 2012
MANJU MONGA Vs. MANJU MITTAL
July 2, 2012
MANJU SAXENA Vs. STAURT DAVIS
July 27, 2012
MANJU VERMA Vs. STATE
September 11, 2012
MANJUL HOLDINGS PVT LTD Vs. STATE
July 13, 2012
MANMEET KAUR Vs. UNION OF INDIA
December 13, 2012
MANMOHAN BHAGATI Vs. STATE OF JAMMU AND KASHMIR
October 9, 2012
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November 9, 2012
MANMOHAN SINGH Vs. STATE G N C T OF DELHI
April 26, 2012
MANNU YADAV Vs. UOI
October 12, 2012
MANOHAR LAL Vs. DEEPAK SHARMA
July 23, 2012
MANOHAR LAL AHUJA Vs. MOHD ALLAM KHAN
January 25, 2012
MANOHAR LAL SURI Vs. S MOHINDER SINGH
May 11, 2012
MANOHAR LAL VIJ Vs. CBI
November 23, 2012
MANOHAR SINGH Vs. D.S.SHARMA
January 3, 2012
MANOHAR SINGH Vs. NTPC
April 10, 2012
MANOHAR SINGH Vs. NTPC LTD
July 2, 2012
MANOHAR SINGH Vs. STATE
October 5, 2012
MANOJ JAIN Vs. KRISHNA JAIN
October 4, 2012
MANOJ JAIN Vs. KRISHNA JAIN
July 31, 2012
MANOJ KOHLI & ORS. Vs. STATE & ANR.
March 23, 2012
MANOJ KUMAR Vs. STATE NCT OF DELHI
March 7, 2012
MANOJ KUMAR Vs. STATE NCT OF DELHI
March 27, 2012
MANOJ KUMAR Vs. GOVT OF NCT OF DELHI
April 23, 2012
MANOJ KUMAR Vs. UNION OF INDIA
November 5, 2012
MANOJ KUMAR Vs. ANIL AGGARWAL
April 20, 2012
MANOJ KUMAR Vs. STATE
December 10, 2012
MANOJ KUMAR Vs. STATE (NCT) OF DELHI
February 9, 2012
MANOJ KUMAR Vs. THE STATE (NCT OF DELHI) & ANR.
January 24, 2012
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May 28, 2012
MANOJ KUMAR & ORS. Vs. STATE & ANR.
January 23, 2012
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April 13, 2012
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April 13, 2012
MANOJ KUMAR BHATT & ANR. Vs. CHAND KISHORE SHARMA & ANR.
April 13, 2012
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November 26, 2012
MANOJ KUMAR SHARMA Vs. SAPNA
September 18, 2012
MANOJ KUMAR SHARMA Vs. SAPNA & ANR.
October 8, 2012
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May 29, 2012
MANOJ SHARMA Vs. REENA SHARMA
May 21, 2012
MANOJ SHARMA Vs. ANIL AGGARWAL
April 20, 2012
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February 3, 2012
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March 20, 2012
MANOJIT GHOSH Vs. UNION OF INDIA
February 13, 2012
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September 10, 2012
MANPREET SINGH Vs. STATE
January 10, 2012
MANSA RAM Vs. TILAK
October 18, 2012
MANSI HOSPITAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 7, 2012
MANSI VOHRA Vs. RAMESH VOHRA
November 22, 2012
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August 23, 2012
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April 11, 2012
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December 7, 2012
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June 2, 2012
MANUSHI SANGATHAN, DELHI Vs. GOVT. OF DELHI AND ORS.
September 28, 2012
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September 6, 2012
MANVIR SINGH Vs. DELHI JAL BOARD
February 14, 2012
MARC ENTERPRISES PVT. LTD. (M/S) Vs. M/S VICTOR INDUSTRIES
July 24, 2012
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March 21, 2012
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March 14, 2012
MARICO LIMITED Vs. KAYA KALP AYURVEDA PVT LTD
October 8, 2012
MARINA WORLD SHIPPING CORPORATION LTD Vs. JINDAL EXPORTS & IMPORTS PRIVATE LTD
February 28, 2012
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August 22, 2012
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May 4, 2012
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July 13, 2012
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September 6, 2012
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July 2, 2012
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April 20, 2012
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April 13, 2012
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February 9, 2012
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August 28, 2012
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January 13, 2012
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July 17, 2012
MASTER RAM KUMAR Vs. MANISH KUMAR
September 5, 2012
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October 30, 2012
MASTER SHANKER Vs. SURESH KUMAR
May 2, 2012
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December 13, 2012
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April 10, 2012
MATRIX CELLULAR SERVICES PVT. LTD Vs. SANJOY MUKHERJI
December 20, 2012
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November 5, 2012
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August 13, 2012
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November 30, 2012
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February 1, 2012
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March 12, 2012
MAYA DEVI Vs. RAVI KANT
March 16, 2012
MAYA DEVI Vs. ASHOK KUMAR
December 14, 2012
MAYA DEVI & ORS. Vs. BINDESHWAR SINGH & ORS.
July 2, 2012
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March 2, 2012
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September 19, 2012
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December 19, 2012
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April 13, 2012
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May 11, 2012
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July 13, 2012
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July 13, 2012
MCD Vs. TARAWATI
August 21, 2012
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July 5, 2012
MD SHAHBAZ ALAM Vs. UNION OF INDIA
January 11, 2012
MD.ABRAR @ JOOHI Vs. STATE (GOVT. OF NCT OF DELHI)
September 27, 2012
MEAD JOHNSON NUTRITION THAILAND LTD Vs. BUREAU OF INDIAN STANDARDS
July 2, 2012
MEATTLES PVT. LTD Vs. HDFC BANK LIMITED
October 19, 2012
MECHTECH PROCESS ENGINEERS PVT LTD Vs. ABHISHEK FILTERTECHNIK CHEM-PLANT PVT LTD
May 29, 2012
MECON LTD Vs. PIONEER FABRICATORS P LTD
May 15, 2012
MEDIA ASIA PRIVATE LIMITED Vs. PRASAR BHARTI
May 10, 2012
MEENA Vs. ASHOK KUMAR
March 21, 2012
MEENA Vs. BHAGWATI FABRICS
January 30, 2012
MEENA Vs. SUBE SINGH
February 8, 2012
MEENA Vs. STATE
October 17, 2012
MEENA CHAUDHARY Vs. BASANT KUMAR CHAUDHARY
January 25, 2012
MEENA DEVI Vs. RANJEET PASWAN
September 12, 2012
MEENA GUPTA Vs. UOI
January 25, 2012
MEENA KANODIA Vs. DELHI DEVELOPMENT AUTHORITY
February 10, 2012
MEENA SAXENA Vs. SHAHID KHAN
March 6, 2012
MEENAKSHI Vs. RAJESH GAUR
October 1, 2012
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May 8, 2012
MEENAKSHI JAIN Vs. STATE
July 2, 2012
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April 20, 2012
MEERA GUPTA Vs. GOVT OF NCTD
July 2, 2012
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August 13, 2012
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April 13, 2012
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September 3, 2012
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May 10, 2012
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April 17, 2012
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March 15, 2012
MEHNGA SINGH Vs. STATE
March 20, 2012
MEHRUDDIN Vs. NATIONAL INSURANCE COMPANY LTD
August 9, 2012
MEHTA ENTERTAINMENT INC Vs. YASHI MULTIMEDIA PVT LTD
May 21, 2012
MEHTAB ALI @ GUPTA Vs. STATE
May 1, 2012
MEHTAB SINGH Vs. STATE(NCT OF DELHI)
January 4, 2012
MEINHARDT SINGAPORE PTE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
October 3, 2012
MEINHARDT SINGAPORE PTE LTD Vs. ASSISTANT DIRECTOR OF INCOME TAX
December 4, 2012
MEKSERVERS PVT LTD Vs. HCL INFOSYSTEMS LTD
April 20, 2012
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August 28, 2012
MENTHA AND ALIED PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE (ADJ)
February 29, 2012
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November 5, 2012
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March 13, 2012
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March 29, 2012
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April 9, 2012
METAL MINING INDIA PVT LTD Vs. UOI
August 16, 2012
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April 20, 2012
METRO ELECTRIC CO Vs. DELHI DEVELOPMENT AUTHORITY
March 26, 2012
METRO INSTITUTES OF MEDICAL SCIENCES P LTD Vs. FAHAD ISLAHI
December 21, 2012
MEWA DEVI Vs. RAM BHAROSE
March 22, 2012
MEWA SINGH DHALIWAL Vs. UNION OF INDIA
January 9, 2012
MFAR CONSTRUCTIONS PVT. LTD Vs. DIRECTOR GENERAL
November 30, 2012
MFRA CONSTRUCTIONS PVT LTD Vs. DIRECTOR GENERAL
December 30, 2012
MGT COMMT RAMJAS FOUNDATION Vs. S K AGGARWAL
May 15, 2012
MGT.OF DDA Vs. P.O, INDUS.TRIBUNAL NO.1
December 20, 2012
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March 30, 2012
MICROSOFT CORPORATION Vs. NIMESH
May 16, 2012
MICROSOFT INDIA (P) LTD. Vs. STATE & ANR.
March 19, 2012
MILAN SINGH Vs. STATE
October 12, 2012
MILANO INTERNATIONAL INDIA PVT LTD Vs. UNION OF INDIA
April 19, 2012
MINAL MALHOTRA AND ORS. Vs. STATE AND ANR.
January 30, 2012
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May 11, 2012
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May 8, 2012
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September 20, 2012
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December 5, 2012
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July 3, 2012
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October 3, 2012
MITSUBISHI CORPORATION Vs. DEPUTY DIRECTOR OF INCOME TAX
May 1, 2012
MITSUI AND COMPANY INDIA PVT. LTD Vs. INCOME TAX OFFICER
September 26, 2012
ML RAVIKRISHNA Vs. SUNEJA
May 25, 2012
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December 18, 2012
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April 26, 2012
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October 3, 2012
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May 1, 2012
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March 1, 2012
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March 5, 2012
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December 10, 2012
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November 5, 2012
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September 14, 2012
MODI SPINNING AND WEAVING MILLS CO LTD Vs. KRISHNA WANTI
February 23, 2012
MODIPON LTD Vs. ASST COMMISSIONER OF INCOME TAX
May 15, 2012
MOHAMMAD RIZWANUL HAQUE Vs. CENTRAL WAKF COUNCIL
January 4, 2012
MOHAN BANERJEE Vs. STATE OF DELHI
December 7, 2012
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May 1, 2012
MOHAN LAL GUPTA Vs. SATISH CHAND SHARMA
January 13, 2012
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March 30, 2012
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April 17, 2012
MOHAN SHYAM Vs. STATE NCT OF DELHI
May 25, 2012
MOHAN SINGH Vs. STATE NCT OF DELHI
April 30, 2012
MOHAN SINGH RANA Vs. STATE THROUGH CBI
May 11, 2012
MOHD AFSAR Vs. STATE NCT OF DELHI
April 26, 2012
MOHD AHMED Vs. HARISH KUMAR AGGARWAL
July 16, 2012
MOHD ARIF Vs. STATE
August 17, 2012
MOHD ARIF & ORS. Vs. STATE & ANR.
February 3, 2012
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July 20, 2012
MOHD HAMID KHAN Vs. STATE (NCT) OF DELHI
November 2, 2012
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August 13, 2012
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February 3, 2012
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August 1, 2012
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March 1, 2012
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July 9, 2012
MOHD JAVED AND ANR. Vs. STATE AND ANR.
January 31, 2012
MOHD KASHIM ALIAS SALMAN Vs. ANIL KUMAR
November 30, 2012
MOHD MEHFUZ Vs. STATE (GNCT) OF DELHI
January 30, 2012
MOHD RAFIQ Vs. SATBIR SINGH
March 6, 2012
MOHD RAISUDDIN Vs. MOHD DIN
March 19, 2012
MOHD RIZWAN Vs. SHUJAAUDDIN
September 4, 2012
MOHD SALEEM Vs. CHANDER
July 4, 2012
MOHD SALEEM Vs. STATE GOVT OF NCT OF DELHI
August 23, 2012
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April 19, 2012
MOHD SALEEM @ SALIM Vs. STATE
July 11, 2012
MOHD SHAHZAD Vs. EMRAN ALI
May 21, 2012
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April 11, 2012
MOHD WASI @ NADIM Vs. STATE
May 24, 2012
MOHD WASIM Vs. STATE
May 16, 2012
MOHD. ABU JARSA @ AFZAL SHAH @ RAMJANE Vs. STATE
September 19, 2012
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October 3, 2012
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November 6, 2012
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October 10, 2012
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July 5, 2012
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September 24, 2012
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July 12, 2012
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October 31, 2012
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April 24, 2012
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September 6, 2012
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November 27, 2012
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September 12, 2012
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September 17, 2012
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April 30, 2012
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September 14, 2012
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June 1, 2012
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October 12, 2012
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December 14, 2012
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May 18, 2012
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May 21, 2012
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March 22, 2012
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April 19, 2012
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September 18, 2012
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February 14, 2012
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March 14, 2012
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November 16, 2012
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July 9, 2012
MOHIT ELECTRONICS Vs. WORKMAN TAHIR HUSSAN
July 25, 2012
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July 26, 2012
MOHIT ENGINEERING Vs. COMMISSIONER OF CENTRAL EXCISE
October 18, 2012
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March 6, 2012
MOLAR RAM SHARMA (ASST COMMANDANT) Vs. UNION OF INDIA
March 23, 2012
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January 24, 2012
MONEY GROWTH INVESTMENT AND CONSULTANTS PVT LTD Vs. INCOME TAX OFFICER
April 23, 2012
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February 27, 2012
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February 7, 2012
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March 1, 2012
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February 23, 2012
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March 19, 2012
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October 17, 2012
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January 4, 2012
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November 22, 2012
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September 21, 2012
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January 20, 2012
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August 27, 2012
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August 7, 2012
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February 10, 2012
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February 17, 2012
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January 2, 2012
MORGARDSHAMMAR INDIA LIMITED Vs. MORGARDSHAMMAR AB
September 19, 2012
MOSER BAER INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 6, 2012
MOTI KALA & ANR. Vs. YOGENDER & ORS.
October 11, 2012
MOTIAN DEVI LAMBA Vs. CHET RAM GUPTA
April 10, 2012
MOTOR INDUSTRIES CO LTD Vs. KARIGAR AUTO AGENCIES P LTD
July 25, 2012
MOTOR INDUSTRIES CO. LTD Vs. CAPITAL FUEL INJECTION ENGINEERS PVT.LTD
October 5, 2012
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January 16, 2012
MOUSHAM Vs. STATE
October 18, 2012
MR. RAJESH JAIN Vs. SH. DEVENDER KUMAR SAIGAL AND ORS.
June 1, 2012
MRS. JAGDISH MANOHAR SINGH Vs. M/S SOUTH DELHI BUILDERS PVT. LTD. & ORS.
September 19, 2012
MRS. PREMWATI & ORS. Vs. MRS. BHAGWATI DEVI & ORS.
August 29, 2012
MRS. SAKSHI Vs. ORIENTAL INSURANCE COMPANY LTD. & ORS.
October 31, 2012
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November 19, 2012
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October 19, 2012
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April 16, 2012
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February 1, 2012
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January 4, 2012
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May 11, 2012
MTO, 1 AIR FORMATION SIGNAL REGIMENT Vs. SUNITA DEVI & ORS.
May 3, 2012
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September 12, 2012
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September 21, 2012
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March 16, 2012
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February 2, 2012
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February 23, 2012
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May 7, 2012
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January 3, 2012
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May 4, 2012
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February 22, 2012
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March 5, 2012
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September 25, 2012
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February 7, 2012
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December 14, 2012
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December 11, 2012
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March 30, 2012
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October 15, 2012
MUKESH RANI Vs. MUNICIPAL CORPORATION OF DELHI
May 11, 2012
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February 2, 2012
MUKIT ABBASI Vs. C.N. CHOUDHARY
February 23, 2012
MUKTESHWAR MARBLES & ORS Vs. CHAIRMAN DDA & ANR
August 29, 2012
MUKUL PAL TANEJA Vs. STATE NCT OF DELHI & ANR.
February 28, 2012
MULTI FASHION PVT. LTD Vs. UNION OF INDIA
November 20, 2012
MUMTAZ Vs. CHAIRMAN DELHI DEVELOPMENT AUTHORITY
February 13, 2012
MUNAN KHAN Vs. GANGA PRASAD SAINI DECD THR LRS
February 10, 2012
MUNCH FOOD PRODUCTS LIMITED Vs. COMMISSIONER
March 2, 2012
MUNDRA CREDIT AND INVESTMENT PVT. LTD Vs. KINSFOLK INDUSTRIES PRIVATE LIMITED
December 18, 2012
MUNICIPAL CORP OF DELHI Vs. DILIP KUMAR BUDHIRAJA
May 7, 2012
MUNICIPAL CORPORATION OF DELHI Vs. NATRAJ CONSTRUCTION COMPANY
May 1, 2012
MUNICIPAL CORPORATION OF DELHI Vs. NARENDER H CHANDWANI
January 31, 2012
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January 13, 2012
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January 17, 2012
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March 1, 2012
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March 5, 2012
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March 30, 2012
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March 30, 2012
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March 13, 2012
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March 15, 2012
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July 6, 2012
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July 9, 2012
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October 4, 2012
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September 13, 2012
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September 5, 2012
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September 10, 2012
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August 24, 2012
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August 24, 2012
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February 9, 2012
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May 23, 2012
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May 14, 2012
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February 3, 2012
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December 7, 2012
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August 31, 2012
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October 10, 2012
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February 15, 2012
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January 12, 2012
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August 31, 2012
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April 27, 2012
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January 11, 2012
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September 13, 2012
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February 16, 2012
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February 3, 2012
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June 1, 2012
MVF 3 APS Vs. M SIVASAMY
August 31, 2012
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September 19, 2012
N C BAKSHI Vs. UNION OF INDIA
December 21, 2012
N D M C Vs. JAI RAM
January 9, 2012
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May 30, 2012
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August 6, 2012
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April 10, 2012
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February 9, 2012
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January 24, 2012
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August 17, 2012
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November 2, 2012
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April 27, 2012
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December 5, 2012
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September 13, 2012
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October 5, 2012
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December 21, 2012
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September 11, 2012
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August 30, 2012
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January 3, 2012
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February 27, 2012
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September 19, 2012
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March 26, 2012
NAIB RISALDAR LM PANDEY Vs. UNION OF INDIA
October 11, 2012
NAIB SUBEDAR R M BANDYOPADHYAY Vs. UNION OF INDIA
April 11, 2012
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May 1, 2012
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March 21, 2012
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March 22, 2012
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January 23, 2012
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March 27, 2012
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July 6, 2012
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August 16, 2012
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May 28, 2012
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July 6, 2012
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July 3, 2012
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December 18, 2012
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January 13, 2012
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December 6, 2012
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November 1, 2012
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December 14, 2012
NANGIA CONSTRUCTION (INDIA) PVT LTD Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION
March 14, 2012
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March 14, 2012
NANKI FASHIONS Vs. COMMISSIONER OF CUS. (EXPORTS)
July 10, 2012
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May 16, 2012
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January 4, 2012
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July 25, 2012
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July 16, 2012
NARAIN SINGH Vs. FINANCIAL COMMISSIONER
November 22, 2012
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July 2, 2012
NARAINA JAN KALYAN SUDHAR Vs. UNION OF INDIA
August 8, 2012
NARAINDAS R ISRANI Vs. RAIL INDIA TECHNICAL & ECONOMIC SERVICES LTD
January 23, 2012
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March 12, 2012
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February 15, 2012
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July 4, 2012
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July 27, 2012
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August 21, 2012
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August 13, 2012
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August 17, 2012
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July 9, 2012
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April 10, 2012
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October 16, 2012
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December 4, 2012
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September 27, 2012
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December 10, 2012
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March 23, 2012
NARENDER KUMAR SINGH @ NENDAY Vs. STATE
July 9, 2012
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May 9, 2012
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May 10, 2012
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December 5, 2012
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May 11, 2012
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November 27, 2012
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January 23, 2012
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May 28, 2012
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November 19, 2012
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December 14, 2012
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February 23, 2012
NARESH JAIN Vs. STATE
January 3, 2012
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March 6, 2012
NARESH KUMAR Vs. UNION OF INDIA
May 29, 2012
NARESH KUMAR Vs. CISF THRU THE DIRECTOR GENERAL CISF
August 8, 2012
NARESH KUMAR Vs. GOVT OF NCT OF DELHI
July 30, 2012
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July 4, 2012
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April 13, 2012
NARESH KUMAR Vs. STATE
October 31, 2012
NARESH KUMAR AND SURESH KUMAR Vs. MAHESH CHAND AND SONS. (HUF)
August 17, 2012
NARESH KUMAR ARORA Vs. STATE
December 17, 2012
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January 11, 2012
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May 17, 2012
NARESH KUMAR SHARMA Vs. BENGALI
May 21, 2012
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October 17, 2012
NARIANLAL JETHWANI & ANR. Vs. GORDANLAL JETHWANI & ANR.
January 16, 2012
NARINDER KUMAR Vs. STATE NCT OF DELHI
May 28, 2012
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April 23, 2012
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February 23, 2012
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February 8, 2012
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March 19, 2012
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February 13, 2012
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March 5, 2012
NARINDER SINGH Vs. DEVENDER KAUR
September 18, 2012
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March 16, 2012
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February 6, 2012
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September 6, 2012
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March 2, 2012
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April 20, 2012
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August 1, 2012
NAT INST.OF PUBLIC FIN AND POLICY Vs. PRESIDING OFFICER
July 24, 2012
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March 12, 2012
NATCO EXPORTS PVT LTD Vs. CIT
March 12, 2012
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August 30, 2012
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May 21, 2012
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December 21, 2012
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January 13, 2012
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February 10, 2012
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April 12, 2012
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March 7, 2012
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February 14, 2012
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February 14, 2012
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December 6, 2012
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April 9, 2012
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January 13, 2012
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February 21, 2012
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September 12, 2012
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February 15, 2012
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February 16, 2012
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July 2, 2012
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November 8, 2012
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September 18, 2012
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December 13, 2012
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN CONSTRUCTION COMPANY LTD
November 22, 2012
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M/S BEL-ACC
October 11, 2012
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December 7, 2012
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January 23, 2012
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May 1, 2012
NATIONAL INSURANCE CO LTD Vs. SITA DEVI
May 10, 2012
NATIONAL INSURANCE CO LTD Vs. BHAGAT RAM MITTAL
May 9, 2012
NATIONAL INSURANCE CO LTD Vs. AASMA PRAVEEN
May 7, 2012
NATIONAL INSURANCE CO LTD Vs. GAJE SINGH
May 1, 2012
NATIONAL INSURANCE CO LTD Vs. SANJAY KUMAR
March 13, 2012
NATIONAL INSURANCE CO LTD Vs. RINKU SHARMA
January 19, 2012
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March 5, 2012
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February 15, 2012
NATIONAL INSURANCE CO LTD Vs. PREM SUKH KASHYAP
February 15, 2012
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February 6, 2012
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February 1, 2012
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January 10, 2012
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February 9, 2012
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March 1, 2012
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March 21, 2012
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May 4, 2012
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April 19, 2012
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January 27, 2012
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May 21, 2012
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May 23, 2012
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May 30, 2012
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July 5, 2012
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July 16, 2012
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July 16, 2012
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July 16, 2012
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May 3, 2012
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August 16, 2012
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July 23, 2012
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July 18, 2012
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August 3, 2012
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January 16, 2012
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September 26, 2012
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August 29, 2012
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March 30, 2012
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May 30, 2012
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March 29, 2012
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March 7, 2012
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May 30, 2012
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May 21, 2012
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January 31, 2012
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January 27, 2012
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March 30, 2012
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July 2, 2012
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April 27, 2012
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December 18, 2012
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October 11, 2012
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October 12, 2012
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November 30, 2012
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October 5, 2012
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March 30, 2012
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November 19, 2012
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September 20, 2012
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September 7, 2012
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September 5, 2012
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July 2, 2012
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August 17, 2012
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December 5, 2012
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January 20, 2012
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March 30, 2012
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September 3, 2012
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March 6, 2012
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July 2, 2012
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September 28, 2012
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March 30, 2012
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July 17, 2012
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September 27, 2012
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April 27, 2012
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April 27, 2012
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April 27, 2012
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April 27, 2012
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April 27, 2012
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December 12, 2012
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December 12, 2012
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December 11, 2012
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November 22, 2012
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February 2, 2012
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February 2, 2012
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May 25, 2012
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July 2, 2012
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December 17, 2012
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May 2, 2012
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July 17, 2012
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May 22, 2012
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May 23, 2012
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May 9, 2012
NATIONAL INSURANCE COMPANY LTD Vs. SAVITRI DEVI
May 17, 2012
NATIONAL INSURANCE COMPANY LTD Vs. RAM RATI DEVI
February 8, 2012
NATIONAL INSURANCE COMPANY LTD Vs. RESHMI
January 17, 2012
NATIONAL INSURANCE COMPANY LTD Vs. BABITA
January 24, 2012
NATIONAL INSURANCE COMPANY LTD Vs. RAJBIR SINGH
September 6, 2012
NATIONAL INSURANCE COMPANY LTD Vs. POONAM
October 15, 2012
NATIONAL INSURANCE COMPANY LTD Vs. KRISHNA
December 17, 2012
NATIONAL INSURANCE COMPANY LTD Vs. JEET KAUR
October 8, 2012
NATIONAL INSURANCE COMPANY LTD Vs. CHANDER VIR
November 12, 2012
NATIONAL INSURANCE COMPANY LTD Vs. MASTER VANSH TYAGI
September 17, 2012
NATIONAL INSURANCE COMPANY LTD Vs. SHAMSHER SINGH
August 30, 2012
NATIONAL INSURANCE COMPANY LTD Vs. TAJ TAPPA
August 31, 2012
NATIONAL INSURANCE COMPANY LTD Vs. SAMBUL BANO BEGUM
August 24, 2012
NATIONAL INSURANCE COMPANY LTD Vs. ANIL KUMAR
November 29, 2012
NATIONAL INSURANCE COMPANY LTD Vs. UMESH SINGH
December 3, 2012
NATIONAL INSURANCE COMPANY LTD Vs. SARITA HASIDJA
November 23, 2012
NATIONAL INSURANCE COMPANY LTD Vs. NEERAJ PATNEY
November 21, 2012
NATIONAL INSURANCE COMPANY LTD Vs. SUDHIR KUMAR JAIN
November 7, 2012
NATIONAL INSURANCE COMPANY LTD Vs. CHANDER VIR
November 22, 2012
NATIONAL INSURANCE COMPANY LTD Vs. ORIENTAL STRUCTURAL ENGINEERS LTD
July 19, 2012
NATIONAL INSURANCE COMPANY LTD Vs. HARISH ARORA
November 5, 2012
NATIONAL INSURANCE COMPANY LTD Vs. RAJ PRAKASH
November 2, 2012
NATIONAL INSURANCE COMPANY LTD Vs. SURESH KUMAR
November 1, 2012
NATIONAL INSURANCE COMPANY LTD Vs. KRISHNA
August 6, 2012
NATIONAL INSURANCE COMPANY LTD Vs. BHUPAL SINGH ADHIKARI
July 23, 2012
NATIONAL INSURANCE COMPANY LTD Vs. ASHOK TYAGI
April 10, 2012
NATIONAL INSURANCE COMPANY LTD Vs. PREM KUMAR & ORS
November 27, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. SHYAM SUNDER
February 29, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. THAN SINGH
September 19, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. OMWATI AND ORS.
March 6, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. VIKRAM BATRA & ORS.
October 10, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. CHANDER PRABHA & ORS.
July 30, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. SHAKUNTALA & ORS.
October 30, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. ROOP CHAND & ORS.
October 12, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. SAVITRI & ORS.
October 12, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. ASHA THAKRAL & ORS.
September 27, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. RAJESHWAR PRASAD & ORS.
October 15, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. SANGEETA AND ORS.
October 15, 2012
NATIONAL INVESTIGATION AGENCY Vs. WASIM AKRAM MALLIK
December 3, 2012
NATIONAL PROJECT CONSTRUCTION Vs. SADHU SINGH & CO
September 7, 2012
NATIONAL PROJECT CONSTRUCTION CORPN LTD Vs. JYOTI SARUP MITTAL ENGINEERS CONTRACTORS
May 2, 2012
NATIONAL RESEARCH DEVELOPMENT CORP Vs. INEOS ABS
May 3, 2012
NATIONAL RESEARCH DEVELOPMENT CORPORATION Vs. NATIONAL AGRO-CHEMICALS INDUSTRIES LTD
September 6, 2012
NATIONAL SMALL INDUSTRIES CORP LTD Vs. SHAKUNTALA GOSWAMI KHEY BANERJEE
March 15, 2012
NATIONAL SMALL INDUSTRIES CORPORATION LTD Vs. SATISH EMBROIDARY WORKS
January 31, 2012
NATIONAL STEEL IND LTD Vs. BHIWANI COLD ROLLING MILLS LTD
August 1, 2012
NATIONAL TEXTILE CORPORATION LTD Vs. UNION OF INDIA AND ORS
November 22, 2012
NATIONAL THERMAL POWER CORPN. LTD Vs. COMMISSIONER OF INCOME TAX
October 15, 2012
NATIONAL THERMAL POWER CORPORATION Vs. TECHNO ELECTRIC & ENGINEERING CO LTD
May 2, 2012
NATIONAL THERMAL POWER CORPORATION LTD Vs. SIEMENS ATIENGESELLSCHAFT
April 26, 2012
NATIONAL THERMAL POWER CORPORATION LTD Vs. PARMESHWAR PRASAD
May 7, 2012
NATIONAL THERMAL POWER CORPORATION LTD Vs. SIEMENS ATIENGESELLSCHAFT
November 7, 2012
NATOINAL INSURANCE CO. LTD. Vs. RAM PAL SINGH & ORS.
February 29, 2012
NATTHO Vs. VEENA RANI AGGRWALL AND ANOTHER
December 17, 2012
NAV DURGA ASSOCIATES Vs. UNION OF INDIA
August 8, 2012
NAVAL KISHORE Vs. STATE
March 5, 2012
NAVAL MAHAJAN Vs. NEHA ARORA
November 26, 2012
NAVEEN CHANDRA JHA Vs. THE CHIEF SECRETARY, GOVT. OF NCT AND ORS.
April 23, 2012
NAVEEN GARG Vs. STATE OF NCT OF DELHI
December 3, 2012
NAVEEN KAUSHIK Vs. STATE
November 19, 2012
NAVEEN KUMAR @ BABLOO Vs. SATYAVRAT PUNIA
January 3, 2012
NAVEEN KUMAR AHUJA Vs. STATE
July 19, 2012
NAVEEN KUMAR JHA Vs. UNION OF INDIA
November 2, 2012
NAVEEN MATHUR Vs. STATE & ANR.
January 17, 2012
NAVEEN PAWAR Vs. STATE
May 16, 2012
NAVENDU Vs. AMARJIT S BHATIA
August 30, 2012
NAVIN KUMAR GARG Vs. UNION OF INDIA
March 16, 2012
NAVNEET SINGH ANAND Vs. NAVEEN SAREEN
November 20, 2012
NAWAB ALI Vs. GOVT OF NCT DELHI
July 2, 2012
NAWAB KHAN Vs. GOVT OF NCT OF DELHI
April 20, 2012
NAWAL KISHORE KHANDELWAL Vs. KUNTI DEVI
December 12, 2012
NAYA BANS SARV VYAPAR ASSOCIATION Vs. UNION OF INDIA
November 9, 2012
NAYAN BHARTI Vs. S S SRIVASTAVA
April 27, 2012
NAZAKAT BEGUM & ORS. Vs. KALI RAM & ORS.
August 28, 2012
NAZMA ALIAS SAROVAR BEGUM Vs. MANOJ KUMAR
August 1, 2012
NCB Vs. MAHESH KUMAR
August 17, 2012
NDMC Vs. PARVEEN KUMAR
July 2, 2012
NDMC Vs. RAM PARSHAD
October 15, 2012
NEELAM ANAND Vs. STATE
March 1, 2012
NEELAM DWIVEDI Vs. UNION OF INDIA
November 19, 2012
NEELAM GUPTA Vs. STATE & ORS.
May 29, 2012
NEELAM PRASHAR Vs. MINTOO THAKUR
January 23, 2012
NEELAM SIKKA Vs. UNITED INDIA INSURANCE CO LTD
July 30, 2012
NEELIMA BAGARIA Vs. GNCT OF DELHI
February 6, 2012
NEENA Vs. SANDEEP MALHOTRA
August 7, 2012
NEERAJ Vs. SHIV CHARAN
May 24, 2012
NEERAJ BANSAL Vs. PAWAN GUPTA
February 28, 2012
NEERAJ GUPTA Vs. OFFICIAL LIQUIDATOR
October 5, 2012
NEERAJ KHULLAR Vs. VIRENDER KUMAR KHULLAR
March 30, 2012
NEERAJ KUMAR Vs. DARYAO SINGH KHATRI
January 23, 2012
NEERAJ KUMAR Vs. STATE
June 1, 2012
NEERAJ KUMAR CHANDHOK Vs. STATE
May 22, 2012
NEERAJ RANA Vs. SANDEEP
August 1, 2012
NEERJA PAREKH Vs. AMIT ENTERPRISES
February 29, 2012
NEERU SACHDEVA Vs. RAMESH KUMAR
February 13, 2012
NEETA AJAY KUMAR AND ORS Vs. VEENA NARANG AND ANR
December 5, 2012
NEETU MISHRA Vs. UOI
August 8, 2012
NEHA ARYA Vs. VEENA GUPTA
April 17, 2012
NEHA KHALXO Vs. SARAMMA KURIAKOSE
January 20, 2012
NEHA MONGA Vs. STATE
November 5, 2012
NEHRUJI CENTRAL HR SEC SCHOOL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
February 28, 2012
NETAPP B V Vs. AUTHORITY FOR ADVANCE RULINGS
August 14, 2012
NETWORK LTD Vs. RADHA KISHAN AGARWAL
January 30, 2012
NEW DELHI MUNICIPAL CORPORATION Vs. NDMC GENERAL MAJDOOR UNION
August 17, 2012
NEW DELHI MUNICIPAL CORPORATION Vs. NDMC GENERAL MAJDOOR UNION
August 7, 2012
NEW DELHI MUNICIPAL COUNCIL Vs. PARVEEN CHAND SHARMA
March 22, 2012
NEW DELHI MUNICIPAL COUNCIL Vs. SECRETARY LABOUR NCT OF DELHI
April 20, 2012
NEW DELHI MUNICIPAL COUNCIL Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LTD
February 24, 2012
NEW DELHI MUNICIPAL COUNCIL Vs. DAN SINGH BAWA
September 18, 2012
NEW DELHI MUNICIPAL COUNCIL Vs. RAM KISHAN KULWANT RAI & SONS
August 28, 2012
NEW DELHI MUNICIPAL COUNCIL AND ORS Vs. RAM KISHAN KULWANT RAI & SONS AND ORS
August 24, 2012
NEW DELHI TELEVISION LIMITED Vs. ICC DEVELOPMENT (INTERNATIONAL) LIMITED
October 11, 2012
NEW INDIA ASS CO LTD Vs. RAM SRINGARI DEVI
January 23, 2012
NEW INDIA ASS CO LTD Vs. PREM WATI AND OTHERS
March 5, 2012
NEW INDIA ASSURANCE CO LD Vs. SUMIT KUMAR
July 24, 2012
NEW INDIA ASSURANCE CO LOTD Vs. KIRAN
December 6, 2012
NEW INDIA ASSURANCE CO LTD Vs. MOHD AHAD
March 26, 2012
NEW INDIA ASSURANCE CO LTD Vs. INDIRA
March 26, 2012
NEW INDIA ASSURANCE CO LTD Vs. KEDAR SINGH
February 27, 2012
NEW INDIA ASSURANCE CO LTD Vs. MEENA
March 26, 2012
NEW INDIA ASSURANCE CO LTD Vs. SHANTI
February 28, 2012
NEW INDIA ASSURANCE CO LTD Vs. PRADEEP KUMAR
March 19, 2012
NEW INDIA ASSURANCE CO LTD Vs. BALESHWAR
February 3, 2012
NEW INDIA ASSURANCE CO LTD Vs. RAM PAL
February 2, 2012
NEW INDIA ASSURANCE CO LTD Vs. HIMDARI DUTTA
February 23, 2012
NEW INDIA ASSURANCE CO LTD Vs. MURARI LAL
March 16, 2012
NEW INDIA ASSURANCE CO LTD Vs. MUSTAKEEN
March 7, 2012
NEW INDIA ASSURANCE CO LTD Vs. JAIMAL SINGH
March 7, 2012
NEW INDIA ASSURANCE CO LTD Vs. ASHA DALMIA
February 6, 2012
NEW INDIA ASSURANCE CO LTD Vs. KAMLA
February 24, 2012
NEW INDIA ASSURANCE CO LTD Vs. SAVITRI DEVI
March 6, 2012
NEW INDIA ASSURANCE CO LTD Vs. CHANDERKALA DEVI
January 3, 2012
NEW INDIA ASSURANCE CO LTD Vs. PHOOLWATI
February 9, 2012
NEW INDIA ASSURANCE CO LTD Vs. PITAMBER
January 23, 2012
NEW INDIA ASSURANCE CO LTD Vs. HARISH CHAND
January 23, 2012
NEW INDIA ASSURANCE CO LTD Vs. ARCHANA SHUKLA
March 13, 2012
NEW INDIA ASSURANCE CO LTD Vs. MOHAR BAI
March 26, 2012
NEW INDIA ASSURANCE CO LTD Vs. NASIMA KHATOON
March 12, 2012
NEW INDIA ASSURANCE CO LTD Vs. SARLA KUMARI
February 15, 2012
NEW INDIA ASSURANCE CO LTD Vs. KUSUM BILLAIYA
March 2, 2012
NEW INDIA ASSURANCE CO LTD Vs. VED PRAKASH
March 5, 2012
NEW INDIA ASSURANCE CO LTD Vs. KANAHIYA LAL
May 17, 2012
NEW INDIA ASSURANCE CO LTD Vs. DEEPIKA
May 16, 2012
NEW INDIA ASSURANCE CO LTD Vs. SANTOSH CHOUDHARY
May 17, 2012
NEW INDIA ASSURANCE CO LTD Vs. SUSHILA
March 14, 2012
NEW INDIA ASSURANCE CO LTD Vs. ARUN GUPTA
May 15, 2012
NEW INDIA ASSURANCE CO LTD Vs. SUNITA
March 30, 2012
NEW INDIA ASSURANCE CO LTD Vs. BENI MADHAB DAS
May 25, 2012
NEW INDIA ASSURANCE CO LTD Vs. MITHLESH
May 1, 2012
NEW INDIA ASSURANCE CO LTD Vs. KUSUM LALTA
April 17, 2012
NEW INDIA ASSURANCE CO LTD Vs. NARESH KUMAR
May 7, 2012
NEW INDIA ASSURANCE CO LTD Vs. PARAMJEET KAUR
January 31, 2012
NEW INDIA ASSURANCE CO LTD Vs. VIVEK THAKUR
May 11, 2012
NEW INDIA ASSURANCE CO LTD Vs. MHOD LIAQ
May 22, 2012
NEW INDIA ASSURANCE CO LTD Vs. SURESH KUMAR
June 1, 2012
NEW INDIA ASSURANCE CO LTD Vs. BAINY SINGH
July 5, 2012
NEW INDIA ASSURANCE CO LTD Vs. JAI RAM
May 28, 2012
NEW INDIA ASSURANCE CO LTD Vs. VIJAY BABBAR
July 9, 2012
NEW INDIA ASSURANCE CO LTD Vs. KIRAN
July 23, 2012
NEW INDIA ASSURANCE CO LTD Vs. SHAKINA DEVI
July 23, 2012
NEW INDIA ASSURANCE CO LTD Vs. BABY
July 30, 2012
NEW INDIA ASSURANCE CO LTD Vs. BABY PANDEY
August 16, 2012
NEW INDIA ASSURANCE CO LTD Vs. DEEPTI KAUR
August 16, 2012
NEW INDIA ASSURANCE CO LTD Vs. MOHINDER SINGH
August 14, 2012
NEW INDIA ASSURANCE CO LTD Vs. BHARAT SINGH ALIAS BHARAT KUMAR ALIAS BHARAT KUMAR
August 8, 2012
NEW INDIA ASSURANCE CO LTD Vs. KUMUD DEVI
August 7, 2012
NEW INDIA ASSURANCE CO LTD Vs. RESHMA KHATOON
April 11, 2012
NEW INDIA ASSURANCE CO LTD Vs. REETA DEVI
August 9, 2012
NEW INDIA ASSURANCE CO LTD Vs. REKHA DEVI
October 18, 2012
NEW INDIA ASSURANCE CO LTD Vs. BHOGENDER JHA
November 1, 2012
NEW INDIA ASSURANCE CO LTD Vs. SUBODH
March 29, 2012
NEW INDIA ASSURANCE CO LTD Vs. SNEH LATA
October 18, 2012
NEW INDIA ASSURANCE CO LTD Vs. TAPAN DEEP SINGH
October 9, 2012
NEW INDIA ASSURANCE CO LTD Vs. MAYA DEVI
August 27, 2012
NEW INDIA ASSURANCE CO LTD Vs. KALLU BAI
August 24, 2012
NEW INDIA ASSURANCE CO LTD Vs. KRISHNA & ORS
May 25, 2012
NEW INDIA ASSURANCE CO LTD Vs. BHAGWATI TRANSPORT CO & ORS
December 7, 2012
NEW INDIA ASSURANCE CO LTD Vs. SANJAY SHARMA & ORS
September 4, 2012
NEW INDIA ASSURANCE CO LTD Vs. PATNI ROADLINES & ANR
September 25, 2012
NEW INDIA ASSURANCE CO LTD Vs. BAL KISHAN PAWAR AND ORS
May 31, 2012
NEW INDIA ASSURANCE CO LTD Vs. SANTOSH KUMARI & ORS
October 18, 2012
NEW INDIA ASSURANCE CO. LTD Vs. PADMA DEVI
December 14, 2012
NEW INDIA ASSURANCE CO. LTD Vs. RUKMA DEVI
December 17, 2012
NEW INDIA ASSURANCE CO. LTD Vs. SAKSHI BHUTANI
July 2, 2012
NEW INDIA ASSURANCE CO. LTD Vs. JAGDISH CHAND
September 26, 2012
NEW INDIA ASSURANCE CO. LTD Vs. SHOBHA RAM SHARMA
December 19, 2012
NEW INDIA ASSURANCE CO. LTD Vs. MITHILESH DEVI
September 4, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. SANTOSH DEVI
February 28, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. SURESH GUPTA
February 21, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. HUKAM SINGH
March 21, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. BHARTI GOEL & ORS.
November 19, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. VIKRAM SHARMA AND ORS.
July 19, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. GEETA
July 2, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. PARKASHO DEVI & ORS
August 1, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. SHASHI GOYAL
April 11, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. JAI RAM & ORS.
May 29, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. RAM PRAKASH & ORS.
September 24, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. DEEPA DEVI & ORS.
August 31, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. PRATIMA DEVI & ORS.
August 31, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. PADAM SINGH & ORS.
September 26, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. SANGEETA ASTHANA & ORS.
April 23, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. MEHAR JAHAN & ORS.
March 30, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. SUNITA AGGARWAL & ORS.
October 30, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. RAMPATI & ORS.
March 30, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. AMRIK PARSHAD & ORS.
March 30, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. JAILA DEVI & ORS.
March 7, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. YOGENDRA NARAYAN YADAV & ORS.
December 4, 2012
NEW INDIA ASSURANCE CO.LTD Vs. PAPPU @ PURAN SINGH
October 19, 2012
NEW INDIA ASSURANCE CO.LTD. Vs. RIMJHIM ISPAT LTD.
February 21, 2012
NEW INDIA ASSURANCE CO.LTD. Vs. ANNU & ORS.
December 4, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MANJU AGGARWAL
July 2, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NAZIA
July 2, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. DHARAM SINGH
July 17, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. MAYA DEVI
July 9, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. SURENDER
July 9, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. MANJU
January 25, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. HARI LAL
March 22, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. RITIKA
October 8, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. BEENA DEVI
October 8, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. NASEEMA
August 30, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. SOHANVEER SINGH
August 27, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. RASHI LAL
November 27, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. RAJIV PRATAP SINGH
November 22, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. MAHA SINGH
September 28, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. MADHUMALA JHA
November 29, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. ROSHINI DEVI
November 26, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. DEEPAK KUMAR
October 10, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. LAXMI YADAV
July 25, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. SWATI THAKUR
July 24, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. SHYAM LAL
July 17, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. RAMBIR
July 17, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. KALAWATI
July 18, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. SATNAM KAUR
September 3, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. NIRMALA & ORS
September 28, 2012
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAJESH KUMAR & ORS.
October 19, 2012
NEW INDIA ASSURANCE COMPANY LTD. Vs. KULBIR SINGH & ORS.
November 2, 2012
NEW INDIA ASSURANCE COMPANY LTD. Vs. KIRAN & ORS.
October 8, 2012
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAHUL KUMAR & ORS.
October 8, 2012
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAJESH GIRI & ORS.
October 8, 2012
NEW INDIA ASSURANCE COMPANY LTD. Vs. SARAB SINGH & ORS.
October 16, 2012
NEW INDIA ASSURANCE COMPANY LTD. Vs. UMA SHARMA & ORS.
October 16, 2012
NEW INDIA ASSURANCE COMPANY LTD. Vs. COL. LALIT CHANDER IDANI & ORS.
October 30, 2012
NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. KAMLA RAO & ORS.
December 11, 2012
NEW INDIA ASSURANCE COMPANY LTD. Vs. SAIRA BANO & ORS.
December 10, 2012
NEW INDIA ASSURANCE COMPANY LTD. Vs. HARJIT SINGH & ORS.
April 26, 2012
NEW INDIA ASSURANCE COMPANY LTD. Vs. GIRDHARI LAL & ORS.
December 12, 2012
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAMA SHANKER & OTHERS
November 19, 2012
NEW INDIA ASSURANCE LTD. Vs. GUNJAN & ORS.
April 26, 2012
NEW INDIA ASURANCE CO. LTD. Vs. SHALINI UPADHYAY & ORS.
November 30, 2012
NEW INDIA COLOUR CO LTD Vs. ORION PROCESSORS PVT LTD
July 13, 2012
NEW INDIA INSURANCE CO LTD Vs. SONI BAI
May 10, 2012
NEW INDIA INSURANCE CO LTD Vs. VINAY KUMAR SAINI
May 7, 2012
NEW INDIA INSURANCE CO. LTD. Vs. ANURAG & ORS.
October 12, 2012
NEW INDIAN ASSURANCE COMPANY LTD. Vs. J.L. SURI AND ORS.
October 16, 2012
NEX TENDERS (INDIA) PVT. LTD. Vs. MINISTRY OF COMMUNICATION AND INFORMATION TECHNOLOGY
March 2, 2012
NHRC Vs. SHEENU SAXENA
June 1, 2012
NICOL'S INTERNATIONAL PVT LTD Vs. NICOLS INDIA PVT LTD
September 4, 2012
NIDHI ALIAS MONA Vs. AJEET KUMAR JINDAL
March 1, 2012
NIHAL SINGH Vs. UNION OF INDIA
January 17, 2012
NIHALO Vs. ARVIND KUMAR
September 18, 2012
NIKHIL FOOTWEARS LTD Vs. VICTORY ENTERPRISES
February 8, 2012
NIKHIL MONDAL Vs. UOI
May 18, 2012
NINA GARMENTS(PVT.) LTD Vs. UNITECH LTD
September 24, 2012
NIPUN GAUR Vs. UNIVERSITY OF DELHI
May 31, 2012
NIRAJ Vs. RAMESH PRATAP SINGH ALIAS RAJU SINGH
July 23, 2012
NIRAJ KUMAR Vs. CWC
November 23, 2012
NIRAJ KUMAR RAJPUT Vs. UNION OF INDIA & ANR.
May 4, 2012
NIRANJAN LAL & ORS. Vs. UOI & ORS.
December 18, 2012
NIRANJAN PATEL Vs. UOI
April 17, 2012
NIRMAL & ANR Vs. MURARI LAL SHARMA & ANR
October 19, 2012
NIRMAL JOSHI Vs. MATHURA DUTT JOSHI
April 17, 2012
NIRMAL KHANNA Vs. JHUTHAR
October 15, 2012
NIRMAL KISHORE JAIN Vs. SUNPACK INDIA
February 2, 2012
NIRMAL RANI Vs. HARISH KUMAR
April 24, 2012
NIRMAL SAREEN Vs. NEELU KAPUR
September 12, 2012
NIRMAL SAREEN Vs. NILAM KUMARI KAPUR
September 13, 2012
NIRMAL SETHI Vs. DEEP CHAND ANAND
September 3, 2012
NIRMALA Vs. PANKAJ KUMAR
August 14, 2012
NIRMALA DEVI Vs. SANJEEV KUMAR
January 18, 2012
NIRMALA KWATRA Vs. INDIAN OIL CORPORATION LTD
April 20, 2012
NIRMALJIT SINGH NARULA Vs. INDIJOBS AT HUBPAGES.COM
March 30, 2012
NIRMALJIT SINGH NARULA Vs. STAR INDIA PVT LTD
May 10, 2012
NIRMALJIT SINGH NARULA Vs. SH. YASHWANT SINGH
September 14, 2012
NISHA Vs. UNION OF INDIA
November 26, 2012
NISHA DEVI Vs. KRISHNA AVTAR
April 27, 2012
NISHA GUPTA Vs. GKB OPTOLAB PVT LTD
November 1, 2012
NISHA SHAH Vs. MUNICIPAL CORPORATION OF DELHI
April 16, 2012
NISHANT GUPTA Vs. UNIVERSITY OF DELHI
December 4, 2012
NISHANT GUPTA Vs. UNIVERSITY OF DELHI AND ANR
October 19, 2012
NISHANT SANKALE Vs. UOI
October 15, 2012
NITESH KUMAR KEDIA Vs. COMMISSIONER OF CUSTOMS
April 25, 2012
NITET ALVA Vs. TURNER ASIA PACIFIC VENTURES INC
November 16, 2012
NITI ARYA Vs. GOVT OF NCT OF DELHI
January 20, 2012
NITIN GARG Vs. NARESH ARORA
January 13, 2012
NITIN GUPTA Vs. RUCHIKA GUPTA
April 27, 2012
NITIN PAL Vs. STATE
January 19, 2012
NIVEDITA SHARMA Vs. MINISTRY OF CORPORATE AFFAIRS
April 20, 2012
NIVEDITA SHARMA Vs. MINISTRY OF CORPORATE AFFAIRS AND ORS
February 24, 2012
NIZAM @ TITTO Vs. STATE
January 27, 2012
NIZAMUDDIN Vs. UNION OF INDIA
August 30, 2012
NM GOEL Vs. UOI
February 23, 2012
NNR GLOBAL LOGISTICS (SHANGHAI) CO LTD AND ORS Vs. AARGUS GLOBAL LOGISTICS PVT LTD AND ORS
October 4, 2012
NOOR JAHAN Vs. B.S.E.S. YPL
December 22, 2012
NOOR JAHAN @ HASEENA & ORS. Vs. STATE NCT OF DELHI
August 16, 2012
NOOR SALIM RANA Vs. STATE
April 27, 2012
NORTH DELHI POWER LTD Vs. INDIAN HYDRAULIC INDUSTRIES P LTD
March 26, 2012
NORTHERN CREDIT AND COLLECTION BUISNESS PVT.LTD. Vs. DELHI DEVELOPMENT AUTHORITY
March 22, 2012
NORTHERN EXIM P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 7, 2012
NORTHERN ZONE RAILWAY EMPLOYEES CO-OPERATIVE Vs. CENTRAL REGISTRAR COOPERATIVE SOCIETY
January 16, 2012
NOURISH ORGANIC FOODS PVT LTD Vs. CAMBRIDGE CONSTRUCTION DELHI LTD
August 6, 2012
NSL RENEWABLED POWER P LTD Vs. STATE
August 23, 2012
NTPC LIMITED Vs. MARATHON ELECTRIC MOTORS INDIA LTD
July 31, 2012
NTPC SAIL POWER COMPANY PVT. LTD Vs. COMMISSIONER OF INCOME TAX
July 17, 2012
NUCLEAR POWER CORPORATION OF INDIA Vs. CANBANK MUTUAL FUND
March 13, 2012
NUNHEMS INDIA PVT. LTD. Vs. PRABHAKAR HYBRID SEEDS
February 29, 2012
NUPUR ROY CHOWDHURY Vs. RABI GHOSH
March 22, 2012
NUSUN GENETIC RESEARCH LTD. Vs. MARVEL TEA ESTATE INDIAN LTD.
September 18, 2012
NUTAN KUMARI Vs. CBSE
January 25, 2012
NWADIKE UGO BEN Vs. STATE
October 5, 2012
NYAYA BHOOMI Vs. GNCT OF DELHI
October 18, 2012
NYAYA BHOOMI Vs. GNCT OF DELHI
November 23, 2012
O S BAJPAI Vs. ADMINISTRATOR LT GOVERNOR
July 13, 2012
O.P. AGGARWAL Vs. AKSHAY LAL
March 15, 2012
O.P. DAWAR Vs. STATE & ANR.
August 17, 2012
O.P. JULKA Vs. STATE
February 9, 2012
O.P.KHAITAN KARTA OF O.P.KHAITAN (HUF) Vs. DIGJAM LTD
March 15, 2012
OCCUPANTS WELFARE ASSOCIATIONS & ANR Vs. NITIKA JAIN & ANR
October 8, 2012
OCEAN PLASTICS & FIBRES (P) LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
February 8, 2012
OGILVY AND MATHER PVT LTD Vs. UNION OF INDIA
July 3, 2012
OIC LTD Vs. KHUSHBOO DEVI
July 23, 2012
OIC LTD. Vs. SHANTI & ORS.
July 2, 2012
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October 11, 2012
OIL AND NATURAL GAS CORPORATION LTD Vs. MARYADA", THE WEEKLY NEWS MAGAZINE
October 31, 2012
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August 17, 2012
OKHLA VIHAR SOCIAL WELFARE ASSOCIATION Vs. UNION OF INDIA
August 22, 2012
OM PAL Vs. DELHI COLLEGE OF ENGINEERING & ORS
March 30, 2012
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January 5, 2012
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February 13, 2012
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May 24, 2012
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May 9, 2012
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October 19, 2012
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October 10, 2012
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August 3, 2012
OM PRAKASH Vs. NETAJI SUBHASH INSTITUTE OF TECHNOLOGY
July 30, 2012
OM PRAKASH Vs. PRATAP SINGH
July 27, 2012
OM PRAKASH Vs. GOVT. OF NCT OF DELHI
September 11, 2012
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April 17, 2012
OM PRAKASH @ BABLU Vs. STATE (NCT OF DELHI)
May 30, 2012
OM PRAKASH ARORA Vs. RATAN MALA JAIN
December 17, 2012
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January 17, 2012
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February 13, 2012
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March 15, 2012
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November 29, 2012
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April 10, 2012
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March 26, 2012
OMAXE LIMITED Vs. MADHU SUDAN SHARMA AND ORS.
July 10, 2012
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July 13, 2012
OMAXE LTD Vs. ROMA INTERNATIONAL PVT LTD
July 2, 2012
OMCE JORDAN Vs. SUDARSHAN OVERSEAS LTD AND ORS
May 31, 2012
OMKAR NATH BHAT Vs. UNION OF INDIA
April 10, 2012
OMKAR SINGH Vs. DIRECTOR GENERAL, CRPF AND ORS
May 2, 2012
OMPRAKASH Vs. STATE
January 10, 2012
OMWATI AND ANR. Vs. RANBIR SINGH AND ORS.
April 24, 2012
ONKAR PRASAD JAISWAL Vs. STATE BANK OF INDIA AND ORS
December 18, 2012
ONKAR PRASAD MISHRA Vs. STATE
January 10, 2012
OP KAPOOR Vs. VASANT RAJ PANDIT
July 24, 2012
ORIENT CLOTHING COMPANY PRIVATE LIMITED Vs. STATE BANK OF BIKANER & JAIPUR & OTHERS
May 1, 2012
ORIENTAL BANK OF COMMERCE Vs. DY COMMISSIONER OF INCOME TAX
January 30, 2012
ORIENTAL BANK OF COMMERCE Vs. DARSHAN LAL
May 10, 2012
ORIENTAL INSURACE COMPANY LTD Vs. SARUPI DEVI
August 30, 2012
ORIENTAL INSURANCE CO LTD Vs. GURVINDER SINGH
May 9, 2012
ORIENTAL INSURANCE CO LTD Vs. REKHABEN
May 8, 2012
ORIENTAL INSURANCE CO LTD Vs. CHANCHAL KATARIA
May 8, 2012
ORIENTAL INSURANCE CO LTD Vs. SUDESH
May 31, 2012
ORIENTAL INSURANCE CO LTD Vs. HARI OM GOEL
May 31, 2012
ORIENTAL INSURANCE CO LTD Vs. BIMLA
January 23, 2012
ORIENTAL INSURANCE CO LTD Vs. SMT SHINY
January 10, 2012
ORIENTAL INSURANCE CO LTD Vs. A MOHAN
March 14, 2012
ORIENTAL INSURANCE CO LTD Vs. BALWANT SINGH NEGI
January 17, 2012
ORIENTAL INSURANCE CO LTD Vs. BAIJNATH DASS
February 6, 2012
ORIENTAL INSURANCE CO LTD Vs. AMITA TRIPATHI
February 8, 2012
ORIENTAL INSURANCE CO LTD Vs. USHA
February 8, 2012
ORIENTAL INSURANCE CO LTD Vs. NARESH KUMAR
March 22, 2012
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February 23, 2012
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March 5, 2012
ORIENTAL INSURANCE CO LTD Vs. ADITI JAIN
May 2, 2012
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May 8, 2012
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May 11, 2012
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January 25, 2012
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January 13, 2012
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April 19, 2012
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May 4, 2012
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May 1, 2012
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July 11, 2012
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May 29, 2012
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May 18, 2012
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July 16, 2012
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July 2, 2012
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August 31, 2012
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September 18, 2012
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July 23, 2012
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August 24, 2012
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July 30, 2012
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August 13, 2012
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March 14, 2012
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August 27, 2012
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November 27, 2012
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September 6, 2012
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May 25, 2012
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May 11, 2012
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September 5, 2012
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February 24, 2012
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March 26, 2012
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March 16, 2012
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May 11, 2012
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November 1, 2012
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September 4, 2012
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September 6, 2012
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September 18, 2012
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December 18, 2012
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December 18, 2012
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September 26, 2012
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February 29, 2012
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September 7, 2012
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November 6, 2012
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August 3, 2012
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December 6, 2012
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December 6, 2012
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December 6, 2012
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December 6, 2012
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December 18, 2012
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September 26, 2012
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September 26, 2012
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May 28, 2012
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October 11, 2012
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October 31, 2012
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September 12, 2012
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December 12, 2012
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December 12, 2012
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May 23, 2012
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May 25, 2012
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April 26, 2012
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September 28, 2012
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November 6, 2012
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July 2, 2012
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April 13, 2012
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April 19, 2012
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May 11, 2012
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January 6, 2012
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July 11, 2012
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August 28, 2012
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October 19, 2012
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October 12, 2012
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November 27, 2012
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October 5, 2012
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December 3, 2012
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November 23, 2012
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September 18, 2012
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August 14, 2012
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August 14, 2012
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August 6, 2012
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July 24, 2012
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July 24, 2012
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December 14, 2012
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December 11, 2012
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September 4, 2012
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November 21, 2012
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November 16, 2012
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August 24, 2012
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March 6, 2012
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July 24, 2012
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October 5, 2012
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November 22, 2012
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August 27, 2012
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August 14, 2012
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January 3, 2012
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May 10, 2012
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January 27, 2012
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March 15, 2012
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April 20, 2012
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October 5, 2012
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August 1, 2012
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July 20, 2012
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July 19, 2012
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March 2, 2012
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October 31, 2012
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September 11, 2012
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September 27, 2012
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September 20, 2012
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September 10, 2012
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October 10, 2012
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October 15, 2012
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April 9, 2012
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March 30, 2012
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November 20, 2012
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November 7, 2012
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March 20, 2012
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May 9, 2012
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March 26, 2012
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April 23, 2012
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January 11, 2012
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September 27, 2012
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February 27, 2012
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December 14, 2012
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March 1, 2012
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March 1, 2012
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January 17, 2012
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April 13, 2012
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September 26, 2012
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July 25, 2012
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September 27, 2012
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November 5, 2012
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July 10, 2012
PANKAJ MADAN Vs. B P SINGH
September 18, 2012
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January 3, 2012
PANKAJ NEGI Vs. UNION OF INDIA
July 9, 2012
PANTALOON RETAIL Vs. GOVT. OF NCT OF DELHI
November 1, 2012
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May 9, 2012
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May 31, 2012
PAPPAN KUMAR Vs. DUSIB
February 7, 2012
PAPPU ALIAS HEM CHAND Vs. STATE GOVT OF NCT OF DELHI
July 3, 2012
PARAG DALMIA Vs. SPECIAL DIRECTOR OF ENFORCEMENT ENFORCEMENT DIRECTORATE
July 6, 2012
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August 8, 2012
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February 8, 2012
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August 17, 2012
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November 20, 2012
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March 27, 2012
PARAS LUBRICANTS LTD Vs. NARESH KUMAR BANSAL
July 18, 2012
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August 17, 2012
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March 20, 2012
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March 28, 2012
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April 25, 2012
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July 23, 2012
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January 20, 2012
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August 9, 2012
PARMESHWAR PRASAD Vs. STATE
July 3, 2012
PARMESHWARI Vs. STATE BANK OF BIKANER AND JAIPUR
December 21, 2012
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November 26, 2012
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February 24, 2012
PARMOD DHAWAN Vs. MES BUILDERS ASSOCIATION OF INDIA
August 13, 2012
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April 23, 2012
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November 22, 2012
PARTAP SINGH Vs. UNION OF INDIA
February 28, 2012
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September 7, 2012
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September 26, 2012
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November 16, 2012
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August 7, 2012
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February 28, 2012
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May 1, 2012
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May 21, 2012
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May 15, 2012
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March 2, 2012
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September 10, 2012
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July 3, 2012
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February 22, 2012
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May 28, 2012
PASA INVESTMENT AND LEASING PRIVATE LIMITED Vs. GUPTA PIGMENTS PVT LTD
September 3, 2012
PATEL ENERGY LIMITED Vs. UNION OF INDIA
October 19, 2012
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November 30, 2012
PATI RAM Vs. UNION OF INDIA
August 9, 2012
PATIL VOSSLOH RAIL SYSTEMS PVT. LTD Vs. UNION OF INDIA
September 26, 2012
PAWAN ANAND Vs. DIRECTOR GENERAL OF HEALTH SERVICES
August 9, 2012
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October 1, 2012
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February 22, 2012
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May 14, 2012
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April 10, 2012
PAWAN KUMAR Vs. UNION OF INDIA
April 11, 2012
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July 3, 2012
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August 13, 2012
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August 6, 2012
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January 3, 2012
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March 13, 2012
PAWAN KUMAR GUPTA Vs. MEDICAL COUNCIL OF INDIA
February 10, 2012
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April 26, 2012
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March 26, 2012
PEAK CHEMICAL CORPORATION INC Vs. NATIONAL ALUMINIUM CO LTD
February 7, 2012
PEAREY LAL AND SONS PVT LTD Vs. PUNJAB NATIONAL BANK
August 21, 2012
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July 30, 2012
PEARL BAHL Vs. MCD
August 16, 2012
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May 25, 2012
PEC LIMITED Vs. THAI MAPARN TRADING CO. LIMITED
January 23, 2012
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September 25, 2012
PEE TEE ENGINEERING ASSOCIATES Vs. BHARAT HEAVY ELECTRICALS LTD
August 6, 2012
PEOPLES UNION FOR DEMOCRATIC RIGHTS Vs. UNION OF INDIA
September 20, 2012
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September 19, 2012
PEPSI FOOD P. LTD Vs. STATE
March 29, 2012
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February 28, 2012
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July 17, 2012
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March 6, 2012
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October 19, 2012
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July 3, 2012
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November 30, 2012
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April 26, 2012
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July 19, 2012
PICK UP CARRIERS Vs. NATIONAL INSURANCE CO LTD
July 4, 2012
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March 29, 2012
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December 13, 2012
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September 13, 2012
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January 25, 2012
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January 16, 2012
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August 14, 2012
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September 28, 2012
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August 16, 2012
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February 15, 2012
POLAR INDUSTRIES LTD Vs. ARIHANT COMMUNICATIONS & MARKETING COMPANY
January 16, 2012
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April 27, 2012
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April 10, 2012
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September 14, 2012
POONAM Vs. KOTAK MAHINDRA BANK LTD.
January 20, 2012
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April 20, 2012
POONAM KHANNA Vs. V.P. SHARMA
January 30, 2012
POONAM SHARMA Vs. PREM NATH ANAND BUILDCON PVT LTD
January 11, 2012
POONAM VIG Vs. SADHU VASWANI INTERNATIONAL SCHOOL FOR GIRLS
September 11, 2012
POWER GRID CORPORATION OF INDIA Vs. L S CABLE
April 10, 2012
PRABHA LAMA Vs. UNIVERSITY OF DELHI
July 11, 2012
PRABHA RAJPUT Vs. DELHI ADMINISTRATION NCT OF DELHI
July 4, 2012
PRABHA RAJPUT Vs. DELHI ADMINISTRATION NCT OF DELHI
July 24, 2012
PRABHA WADHWAN Vs. UOI
September 11, 2012
PRABHASH KUMAR SINGH Vs. STATE
September 25, 2012
PRABHASH KUMAR SINGH Vs. STATE & ANR.
September 26, 2012
PRABHASH SHARMA Vs. STATE
June 1, 2012
PRABHAT KUMAR SINGH Vs. ARMY COLLEGE OF MEDICAL SCIENCES AND ORS.
May 31, 2012
PRABHAWATI Vs. NEW INDIA ASSURANCEC CO LTD
July 31, 2012
PRABHU DAYAL Vs. INDER DEV
January 24, 2012
PRABHU LAL Vs. UOI
December 14, 2012
PRABIN KESRI Vs. ARCHEOLOGICAL SURVEY OF INDIA
January 20, 2012
PRABIR KUMAR MAZUMDAR Vs. UOI
September 7, 2012
PRADEEP Vs. STATE
April 10, 2012
PRADEEP AGGARWAL Vs. DHARMESH SHARMA
September 4, 2012
PRADEEP CHANDRA & ANR. Vs. STATE & ANR.
March 20, 2012
PRADEEP GOYAL Vs. STATE
January 4, 2012
PRADEEP HOLDINGS PRIVATE LIMITED Vs. MAP AUTO LIMITED
October 3, 2012
PRADEEP JAIN Vs. STATE
November 21, 2012
PRADEEP KAUL Vs. CHAIRMAN (ACTING) UNIVERSITY GRANTS
December 6, 2012
PRADEEP KUMAR Vs. UOI
February 21, 2012
PRADEEP KUMAR Vs. PUKMANI DEVI
December 10, 2012
PRADEEP KUMAR GUPTA Vs. HARI RAM GUPTA DECD THRU LRS
March 15, 2012
PRADEEP KUMAR SAXENA Vs. PRASHANT VIHAR
April 25, 2012
PRADEEP KUMAR TYAGI Vs. BIMLA TYAGI
August 6, 2012
PRADEEP PANT Vs. GOVT OF NCT DELHI
April 27, 2012
PRADEEP SINGH Vs. PREM KAUR
September 19, 2012
PRADEEP VINOD CONSTRUCTION CO ENTINEERS AND CONTRA Vs. D E N /III N RLYU DRM,S OFFIE
January 2, 2012
PRADESHIYA INDUSTRIAL & INVESTMENT CORPORATION OF UP LIMITED Vs. BELL POLYMERS
August 24, 2012
PRADIP KUMAR DAS Vs. R S SHARMA
July 13, 2012
PRADIP KUMAR DAS Vs. UNION OF INDIA
July 27, 2012
PRAFULL KUMAR SINGH Vs. UNION PUBLIC SERVICE COMMISSION
August 28, 2012
PRAFULLA KUMAR BARIK Vs. K NATHAN
March 16, 2012
PRAGA INDUSTRIES PVT LTD Vs. MANOHAR LAL KAPUR
April 18, 2012
PRAGATI BUILDERS Vs. RAM MURTY PYARA LAL
July 3, 2012
PRAGATI CONSTRUCTION COMPANY P LTD Vs. DELHI DEVELOPMENT AUTHORITY
July 16, 2012
PRAGATI FABRICATION PVT LTD Vs. SHIVA AUTO CAR INDIA PVT LTD
August 27, 2012
PRAGUN BUILDTECH P LTD Vs. SARLA AGGARWAL
March 30, 2012
PRAGYA CHAUDHARY Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
February 6, 2012
PRAHLAD RAI MITTAL Vs. RITA DEVI
December 21, 2012
PRAHLAD SWAROOP AGGARWAL Vs. BALDEV SINGH
March 16, 2012
PRAJA MECHANICALS PVT LTD Vs. VARDAAN AGROTECH PVT LTD
January 3, 2012
PRAKASH Vs. STATE
March 30, 2012
PRAKASH Vs. STATE OF DELHI
October 15, 2012
PRAKASH CHANDRA Vs. CENTRAL BUREAU OF INVESTIGATION
March 14, 2012
PRAKASH JHA PRODUCTIONS Vs. BATA INDIA LIMITED
October 17, 2012
PRAKASH JHA PRODUCTIONS Vs. BATA INDIA LIMITED
November 7, 2012
PRAKASH JHA PRODUCTIONS Vs. BATA INDIA LIMITED AND OTHERS
November 5, 2012
PRAKASH NATH Vs. ASHOKA MANUFACTURING CO PVT LTD
July 13, 2012
PRAKRAM SINGH CHAUDHARY Vs. P.C. JEWELLERS PVT. LTD
September 21, 2012
PRAMILA DEVI Vs. AJAY KUMAR
October 15, 2012
PRAMOD Vs. STATE
September 11, 2012
PRAMOD BAJAJ Vs. RAKHEE
May 14, 2012
PRAMOD GUPTA Vs. ROMESH POWER PRODUCT PVT LTD
July 26, 2012
PRAMOD KUMAR Vs. STATE
March 14, 2012
PRAMOD KUMAR Vs. STATE OF NCT OF DELHI
August 1, 2012
PRAMOD KUMAR Vs. UNION OF INDIA & ORS.
November 21, 2012
PRAMOD KUMAR Vs. SUNITA
February 22, 2012
PRAMOD KUMAR GOLA Vs. DIRECTORATE OF ENFORCEMENT
April 24, 2012
PRAMOD KUMAR JAIN Vs. MUNICIPAL CORPORATION OF DELHI
July 31, 2012
PRAMOD KUMAR JAIN Vs. STATE
August 22, 2012
PRAMOD MITTAL Vs. CIT
October 11, 2012
PRAMOD MITTAL Vs. CIT
February 8, 2012
PRANAY DUBEY Vs. MEENA KUMARI
March 7, 2012
PRASANTA KALITA Vs. UNION OF INDIA
October 5, 2012
PRASAR BHARATI Vs. B4U MULTIMEDIA INTERNATIONAL LTD
January 17, 2012
PRASHANT DASS Vs. UOI
February 10, 2012
PRASHANT DUTTA Vs. NATIONAL INSURANCE CO. LTD.
March 30, 2012
PRASHANT KUMAR Vs. DELHI TRANSPORT CORPORATION
October 18, 2012
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August 9, 2012
PRASHANTA KUMAR SEN Vs. UOI
March 19, 2012
PRASUN MAJUMDAR Vs. UOI
July 16, 2012
PRATAP SINGH Vs. RAM CHANDRA PATHAK
July 5, 2012
PRATAP SINGH BIST & ANR Vs. UNIVERSITY OF DELHI & ANR.
March 14, 2012
PRATEEK ROHILLA Vs. INDIAN INSTITUTE OF TECHNOLOGY DELHI
March 27, 2012
PRATIBHA FINVEST P.LTD Vs. ITO WARD
December 5, 2012
PRATIK SAXENA Vs. UOI
December 5, 2012
PRAVEEN Vs. DEVA
April 30, 2012
PRAVEEN Vs. STATE
April 30, 2012
PRAVEEN KUMAR Vs. UNION OF INDIA
August 6, 2012
PRAVEEN KUMAR G Vs. UNION OF INDIA
September 12, 2012
PRAVEEN NAGAR Vs. STATE NCT OF DELHI
February 7, 2012
PRAVEEN SHARMA Vs. RADHA KISHAN
October 4, 2012
PREETI Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
March 5, 2012
PREM Vs. STATE
December 18, 2012
PREM BHATNAGAR THRU'S LRS Vs. RAVI MOHAN BHATNAGAR
August 6, 2012
PREM CHAND Vs. SUBHASH CHAND SAINI
September 4, 2012
PREM DAHIYA Vs. ASHOK KUMAR & ANR.
October 18, 2012
PREM DASS Vs. STATE OF DELHI
March 29, 2012
PREM DEVI Vs. JAGDISH KUMAR
July 2, 2012
PREM KUMAR Vs. UNION OF INDIA
July 6, 2012
PREM KUMAR SHARMA Vs. NARESH KUMAR SAINI
November 23, 2012
PREM LATA Vs. PAWAN KUMAR KHURANA & ORS.
February 15, 2012
PREM LATA Vs. CENTRAL INFORMATION COMMISSION
April 26, 2012
PREM LATA ALFRAD Vs. MATA DIN
May 4, 2012
PREM LATA BHARDWAJ Vs. SUSHIL KUMAR GUPTA
July 30, 2012
PREM NARAIN Vs. VISHNU AVTAR
March 30, 2012
PREM NATH ANAND BUILDCON PVT. LTD. & ANR. Vs. POONAM SHARMA
July 3, 2012
PREM NATH MOTORS LTD Vs. UNION OF INDIA
September 4, 2012
PREM PEYARA Vs. KAMLA SINHA ALIAS KAMALA PREM
October 12, 2012
PREM PRAKASH Vs. UNION OF INDIA
January 20, 2012
PREM PRAKASH MALIK Vs. RAM GOPAL RAJVANSHI
August 29, 2012
PREM RAJ Vs. BABU RAM GUPTA
September 3, 2012
PREM RAJ CHAUDHRY Vs. R C OHRI
March 1, 2012
PREM SINGH Vs. P O LABOUR COURT NO V
July 24, 2012
PREMIER TISSUES INDIA LTD. Vs. ROLIA TISSUES INDUSTRIES
February 22, 2012
PRERNA @ BANI SOHAL Vs. STATE
February 29, 2012
PRESIDENT'S SECRETARIAT A.S.CHANDHIOK Vs. NITISH KUMAR TRIPATHI
June 14, 2012
PRESS TRUST OF INDIA LTD Vs. NAVBHARAT PRESS (BHOPAL PVT. LTD
March 20, 2012
PRICEWATERHOUSE COOPERS PVT. LTD. Vs. M.C.D. & ORS.
March 12, 2012
PRINCIPAL CHIEF CONSERVATOR OF FORESTS Vs. RAIL INDIA TECHNICAL AND ECONOMIC SERVICES LTD
April 18, 2012
PRION ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
August 14, 2012
PRITAM LAL BANSAL Vs. ANAND AGARWAL & ORS.
January 10, 2012
PRITHI PAL SINGH & ORS. Vs. STATE OF DELHI
April 26, 2012
PRITHVIRAJ SEHLI @ PRACHA PRACHASERI Vs. STATE
September 7, 2012
PRITI RANJAN SINHA Vs. NATIONAL BOARD OF EXAM
January 30, 2012
PRITPAL SINGH CHAWLA Vs. STATE
January 13, 2012
PRIYA EXHIBITORS (P) LTD Vs. ORIENTAL BANK OF COMMERCE
October 9, 2012
PRJ INFRACON PVT. LTD. Vs. ARHAM FINANCE & INVESTMENT SERVICES LTD.
December 7, 2012
PROGETTO GRANO S.P.A Vs. SHRI LAL MAHAL LIMITED
February 9, 2012
PROMILA Vs. HAZI GULAM RASOOL
September 28, 2012
PROMILA & ORS. Vs. RAM BABU & ORS.
May 31, 2012
PROWESS BUILDCON PRIVATE LIMITED Vs. CLEVA BUILDERS AND DEVELOPERS PRIVATE LIMITED
July 25, 2012
PT. MUNSHI RAM & ASSOCATES Vs. DDA
November 1, 2012
PTC INDIA LIMITED Vs. JAIPRAKASH POWER VENTURES LTD
May 15, 2012
PUNDIT PREM RAJ Vs. DLF HOUSING AND CONST P LTD
July 26, 2012
PUNEET AGARWAL Vs. UNION OF INDIA
January 30, 2012
PUNEET ANAND Vs. GOVT OF NCT OF DELHI
July 20, 2012
PUNEET JAIN Vs. SEBI & ANR.
August 6, 2012
PUNEET KUMAR SHARMA Vs. STATE OF DELHI
December 13, 2012
PUNEET RAO Vs. HINDUSTAN PETROLEUM CORPORATION LTD
August 8, 2012
PUNJAB & SIND BANK Vs. LALIT MOHAN MADAN
May 23, 2012
PUNJAB AND SIND BANK Vs. TEXTILE SYNDICATE
July 30, 2012
PUNJAB AND SIND BANK Vs. COMMISSIONER OF INCOME TAX
September 12, 2012
PUNJAB AND SINDH BANK Vs. SATWANT SINGH KOCHHAR
February 3, 2012
PUNJAB NATIONAL BANK Vs. VIRENDRA PRAKASH
February 8, 2012
PUNJAB NATIONAL BANK Vs. BIJLEE CONSTRUCTION
April 11, 2012
PUNJAB NATIONAL BANK Vs. GURJEET KAUR
April 16, 2012
PUNJAB NATIONAL BANK Vs. R S SHARMA
July 13, 2012
PUNJAB NATIONAL BANK Vs. S P DHOOT
July 13, 2012
PUNJAB NATIONAL BANK Vs. SATENDER KUMAR GARG
April 26, 2012
PUNJAB STATE AGRICULTURAL MARKETING BOARD Vs. SWARAN SINGH
September 17, 2012
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. RAIL INDIA TECHNICAL AND ECONOMIC SERVICE
February 7, 2012
PUNNAMANA AGENCIES Vs. MARUBENI CORPORATION
October 8, 2012
PURAN @ MANOJ Vs. STATE (G N C T OF DELHI)
January 9, 2012
PURAN CHAND Vs. PURAN CHAND
February 29, 2012
PURAN CHAND Vs. MANAGEMENT OF INDIA INTERNATIONAL CENTRE
July 11, 2012
PURAN CHAND Vs. BHAGWAN SINGH VERMA
September 4, 2012
PURAN CHAND & ANR Vs. ABHAY KUMAR & ORS
February 29, 2012
PURAN CHAND ARORA (SINCE DECEASED) THROUGH LRS Vs. STATE OF NCT OF DELHI
February 2, 2012
PURAN CHAND OBEROI Vs. JITENDER OBEROI
October 15, 2012
PURAN CHANDRA MATHPAL Vs. UOI
May 3, 2012
PURAN LAL Vs. PRAVEEN KANSAL
January 19, 2012
PURAN SINGH Vs. NARESH KUMAR
July 2, 2012
PURAN SINGH Vs. STATE
October 12, 2012
PURAN SINGH & ANR. Vs. UNITED INDIA INSURANCE CO. LTD. & ORS
February 1, 2012
PURNIMA Vs. NEW INDIA ASSURANCE COMPANY LTD
October 5, 2012
PURSHOTTAM LAL GOEL Vs. GURDHIAN SINGH
July 2, 2012
PUSHKAR MAL VERMA Vs. STATE CBI
June 1, 2012
PUSHKAR SAXENA Vs. GOVT OF NCT OF DELHI AND ORS
May 16, 2012
PUSHPA BUILDER LTD Vs. VIKRAM HINGORANI
January 13, 2012
PUSHPA DEVI Vs. UOI
September 14, 2012
PUSHPA GUPTA Vs. MUNNA LAL
May 22, 2012
PUSHPA RANI Vs. STATE
March 14, 2012
PUSHPA RANI Vs. SUNITA RANI
January 24, 2012
PUSHPENDER SINGH Vs. RAJ KUMAR KASHYAP
September 27, 2012
PUSHPENDRA SINGH Vs. L G OF DELHI
March 28, 2012
PUSHPESH SINHA Vs. RAJIV BATRA
January 24, 2012
PUSTAK MAHAL PUBLISHERS Vs. HARDWARI LAL SHARMA
August 6, 2012
QUALCOMM INCORPORATED Vs. ASISTANT DIRECTOR OF INCOME TAX
August 29, 2012
QUICK CABS PVT LTD Vs. GOVT OF NCT OF DELHI
August 30, 2012
R A KHEMANI Vs. UNION OF INDIA
May 24, 2012
R K AGARWAL Vs. SECY BRDB
October 10, 2012
R K BANSAL Vs. UOI
July 11, 2012
R K CHANDOLIA Vs. CBI
April 11, 2012
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July 31, 2012
R K JAIN Vs. UNION OF INDIA
April 20, 2012
R K KAPOOR Vs. UNION OF INDIA
April 23, 2012
R K MACHINE TOOLS (P) LTD Vs. UNION OF INDIA
July 9, 2012
R K MADAAN Vs. STATE OF NCT OF DELHI
April 13, 2012
R K SHARMA Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS
March 26, 2012
R K TANDON Vs. SECY DEPTT OF POWER
March 5, 2012
R L MORIA Vs. CHAIRMAN CUM MANAGING DIRECTOR NATIONAL AVIATION COMPANY OF INDIA LTD
April 19, 2012
R MUTHUSWAMY Vs. THE MANAGEMENT OF M/S BHOR INDUSTRIES LTD
July 23, 2012
R N SAHNI Vs. FINANCIAL COMMISSIONER
April 10, 2012
R N SAHNI Vs. FINANCIAL COMMISSIONER
July 31, 2012
R P G TRANSMISSIONS LTD Vs. STATE
July 2, 2012
R R RANA Vs. STATE
May 22, 2012
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February 16, 2012
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July 23, 2012
R S UPADHYAY Vs. UNION OF INDIA
February 8, 2012
R T PARAMHANS Vs. UNION OF INDIA
September 5, 2012
R T PARAMHANS Vs. UNION OF INDIA
August 5, 2012
R VASUDEVAN Vs. CBI
June 1, 2012
R.C.GOEL Vs. COMMISSIONER OF INCOMETAX
December 4, 2012
R.C.VASUDEV Vs. PUNJAB NATIONAL BANK
January 24, 2012
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September 27, 2012
R.K. JAIN Vs. UNION OF INDIA
February 15, 2012
R.K. JAIN Vs. UNION OF INDIA
February 29, 2012
R.K.ROHILLA Vs. SYNDICATE BANK
December 17, 2012
R.K.SHARMA Vs. UNION OF INDIA
December 6, 2012
R.K.SUREKHA Vs. J.P.JAIN & SONS (HUF)
January 19, 2012
R.N. SOIN AND SONS (P) LTD Vs. APPROPRIATE AUTHORITY
February 2, 2012
R.R ENTERPRISES Vs. C.M.D OF M/S GARWARE-WALL ROPES LTD
September 13, 2012
R.R. BUILDERS & FURNISHERS PVT. LTD. Vs. INDER RAJ & ORS.
August 22, 2012
R.S.R.T.CORPN.LTD Vs. K.S.MOHANA KUMAR
September 28, 2012
RABINDER MISHRA ALIAS RABIN MISHRA ALIAS RAMIN MISHRA Vs. STATE GOVT NCT OF DELHI
July 25, 2012
RACHNA BHADRA Vs. ARUN BHADRA
May 9, 2012
RADEKA CHAUDHARY Vs. NCT OF DELHI & ANR
January 31, 2012
RADHA BALLAB ELECTRICALS Vs. B S E S RAJDHANI POWER LTD
October 4, 2012
RADHA KRISHAN BHARDWAJ ALIAS RAKESH KUMAR SHARMA Vs. ISHWAR DUTT SHARMA
March 5, 2012
RADHA RANI Vs. D T C
July 13, 2012
RADHARAMANA CAPITAL SERVICES PVT LTD Vs. JAYPEE CAPITAL SERVICES LTD
November 30, 2012
RADHEY SHYAM Vs. JAIBIR SINGH
September 6, 2012
RADHEY SHYAM PANDEY Vs. UNION OF INDIA
July 27, 2012
RADHEY SHYAM SHARMA Vs. UNION OF INDIA
December 14, 2012
RADHIKA MEHTA Vs. PANASONIC INDIA PVT LTD
February 6, 2012
RADHIKA METALS AND MINERALS Vs. UNION OF INDIA
March 27, 2012
RADHIKA NARANG Vs. KARAN RAJ NARANG
April 13, 2012
RADIANT OVERSEAS PVT LTD Vs. INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY OF INDIA
May 11, 2012
RADIO SYSTEMS INC. Vs. UNION OF INDIA AND ANR.
October 9, 2012
RAFI AHMAD KHAN Vs. JALALUDIN
September 13, 2012
RAGHAV GUPTA & ORS. Vs. FOOD INSPECTOR
January 30, 2012
RAGHBIR RAI Vs. PREM LATA
November 29, 2012
RAGHBIR SINGH Vs. APPROPRIATE AUTHORITY I T DEPTT
February 5, 2012
RAGHBIR SINGH Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT
January 5, 2012
RAGHUBAR DAYAL OM PRAKASH Vs. JAI KISHAN ROHTAGI
May 29, 2012
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November 19, 2012
RAGHUBIR SARAN CHARITABLE TRUST Vs. PUMA SPORTS INDIA PVT LTD
July 4, 2012
RAGHUBIR SARAN CHARITABLE TRUST Vs. ARUN KUMAR JAIN
September 27, 2012
RAGHUBIR SINGH Vs. CHAIRMAN, DDA
February 23, 2012
RAGHUBIR SINGH Vs. AGRICULTURE PRODUCE MARKET COMMITTEE GNCT OF DELHI
May 16, 2012
RAGHUBIR SINGH Vs. STATE
November 7, 2012
RAGHUBIR SINGH Vs. DIRECTOR GENERAL OF POLICE
August 31, 2012
RAGHURAJ SINGH Vs. UOI
January 11, 2012
RAGNI CHOPRA Vs. RAJESH
December 17, 2012
RAHUL Vs. MANISH KUMAR
September 27, 2012
RAHUL & ORS. Vs. AMIT KUMAR & ORS.
September 21, 2012
RAHUL AHLAWAT Vs. ALLAHABAD BANK
July 18, 2012
RAHUL BEDI Vs. KANWAR PAL
September 10, 2012
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July 19, 2012
RAHUL GUPTA Vs. ORIENTAL INSURANCE COMPANY LTD. & ORS.
September 10, 2012
RAHUL JAIN & ORS. Vs. NARENDER KUMAR & ORS.
October 17, 2012
RAHUL KUMAR Vs. OM PRAKASH
January 9, 2012
RAHUL KUMAR Vs. STATE
March 22, 2012
RAHUL MAKOL Vs. SHILPA MAKOL & ANR.
January 27, 2012
RAHUL MEHRA Vs. UNION OF INDIA
July 25, 2012
RAHUL PANDIT Vs. STATE
March 13, 2012
RAHUL SHARMA Vs. STATE
March 13, 2012
RAHUL SHARMA Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
February 22, 2012
RAHULJEE & COMPANY (P). LTD Vs. INCOME TAX APPELLATE TRIBUNAL
June 1, 2012
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July 3, 2012
RAJ AHUJA Vs. MAJ GENERAL SATISH MEDIRATTA
September 17, 2012
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September 3, 2012
RAJ DULARI & ORS. Vs. DTC & ANR.
February 3, 2012
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July 26, 2012
RAJ KAUR Vs. PANKAJ KUMAR
April 26, 2012
RAJ KISHAN Vs. PRAHLAD
April 17, 2012
RAJ KISHAN & COMPANY Vs. NATIONAL THERMAL POWER CORPORATION
September 12, 2012
RAJ KISHAN AND COMPANY Vs. NATIONAL THERMAL POWER CORPORATION LTD
March 13, 2012
RAJ KUMAR Vs. STATE OF DELHI
March 7, 2012
RAJ KUMAR Vs. B S E S YAMUNA POWER LTD
July 9, 2012
RAJ KUMAR Vs. NARESH KUMAR
August 30, 2012
RAJ KUMAR Vs. STATE
August 17, 2012
RAJ KUMAR Vs. STATE
October 18, 2012
RAJ KUMAR Vs. THE STATE OF NCT OF DELHI AND ORS.
February 7, 2012
RAJ KUMAR Vs. UOI & ORS.
August 5, 2012
RAJ KUMAR @ GUDDU Vs. STATE OF DELHI
December 21, 2012
RAJ KUMAR @ RAJESH PANDIT Vs. STATE
February 17, 2012
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January 12, 2012
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January 31, 2012
RAJ KUMAR GUPTA Vs. GIRISH BANSAL
August 1, 2012
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October 30, 2012
RAJ KUMAR GUPTA Vs. CIT
March 30, 2012
RAJ KUMAR JADHAV Vs. VINITA RASTOGI
May 21, 2012
RAJ KUMAR KAPOOR Vs. UNION OF INDIA
January 9, 2012
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June 1, 2012
RAJ KUMAR MAHESHWAI Vs. JYOTI GUPTA & ORS.
February 24, 2012
RAJ KUMAR PRASAD @ RAJ KUMAR VERMA Vs. INDER WATI
March 6, 2012
RAJ KUMAR RUSTAGI Vs. SANJEEV KUMAR
September 20, 2012
RAJ KUMAR SOOD Vs. SOOD TECH P LTD
July 26, 2012
RAJ KUMARI Vs. PREETI SATIJA
January 13, 2012
RAJ KUMARI Vs. SHEELA DEVI
September 4, 2012
RAJ KUMARI GARG Vs. S M EZAZ
March 7, 2012
RAJ KUMARI GARG Vs. S M EZAZ
August 13, 2012
RAJ NARAIN SINGH & ORS. Vs. DR. ASHOK KUMAR SHARMA & ORS.
October 18, 2012
RAJ NATH KHOSLA Vs. ACHARYA DR JOHN R BISWAS
September 3, 2012
RAJ PAL Vs. DHARAMPAL
January 3, 2012
RAJ PAUL CHAUHAN Vs. ELECTION COMMISSION OF INDIA
April 20, 2012
RAJ PRAKASH DECD THR LRS Vs. JAI PRAKASH THR LRS
April 24, 2012
RAJ RANI Vs. SANTOSH KUMAR
March 20, 2012
RAJ RANI Vs. MANISH SHARMA
July 6, 2012
RAJ RANI ARORA Vs. KAILASH SHARMA
February 28, 2012
RAJ RANI CHACHRA Vs. NATIONAL CAPITAL TERRITORY OF DELHI
September 6, 2012
RAJ RANI SHARMA Vs. GAYATRI KUKREJA
January 13, 2012
RAJ SINGH Vs. LAXMI CONTAINER CARRIER
March 13, 2012
RAJ SINGH Vs. KENDRIYA VIDYALAYA SANGATHAN
April 10, 2012
RAJ SINGH Vs. PUSHPA AGGARWAL
September 12, 2012
RAJA BAHADUR MOTILAL POONA MILLS LTD Vs. RUBY SINGH
April 19, 2012
RAJA RAM VASSUDEO PARAB Vs. SECRETARY GENERAL FAMILY PLANNING ASSOCIATION OF INDIA
January 25, 2012
RAJAN NANDA Vs. ASSTT. COMMISSIONER OF INCOME
December 10, 2012
RAJANI SHARMA Vs. BODHU
October 15, 2012
RAJARAM Vs. STATE OF NCT OF DELHI
March 1, 2012
RAJASHREE GUPTA Vs. ORIENTAL INSURANCE COMPANY LTD
September 10, 2012
RAJASTHAN GLOBAL SECURITIES LIMITED Vs. STATE
November 2, 2012
RAJASTHAN ROADWAYS Vs. HARPAL SINGH
August 29, 2012
RAJASTHAN ROADWAYS Vs. MAGDILINI
November 27, 2012
RAJASTHAN ROADWAYS, ALWAR Vs. BHAGWAN SINGH & ANR.
December 7, 2012
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. KANHIYA LAL
January 9, 2012
RAJASTHAN STATE ROAD TRANSPORT CORPORATION LTD Vs. K S MOHANA KUMAR
September 28, 2012
RAJAT EXPORT IMPORT INDIA PVT LTD Vs. INCOME TAX OFFICER
January 18, 2012
RAJAT SHARMA & OTHERS Vs. GOVERNMENT OF NCT OF DELHI AND OTHERS
March 20, 2012
RAJBIR SHARMA & ORS Vs. SUDHIR SARAN BHATNAGAR
April 24, 2012
RAJE SINGH Vs. UNION OF INDIA
April 9, 2012
RAJEEV BAKSHI Vs. STATE OF NCT
April 27, 2012
RAJEEV BAKSHI Vs. D.R.I.
February 24, 2012
RAJEEV CHADHA Vs. SHAMA CHADHA NEE SHAMA KAPOOR
March 21, 2012
RAJEEV DHANRAJ Vs. STATE & ORS.
August 6, 2012
RAJEEV KAUSHIK Vs. AGYAWATI
April 20, 2012
RAJEEV KUMAR Vs. UOI
August 28, 2012
RAJEEV KUMAR AGRAWAL Vs. SRI CHAND
July 24, 2012
RAJEEV KUMAR ALIAS RAJEEV RAJ Vs. STATE
May 15, 2012
RAJEEV KUMAR BANSAL Vs. UNION OF INDIA
May 2, 2012
RAJEEV MITTAL Vs. SANJAY GOEL
April 19, 2012
RAJEEV SAPRA Vs. DELHI VIDYUT BOARD
November 26, 2012
RAJEEV SAXENA Vs. DDA
May 17, 2012
RAJENDER Vs. M.S. REDDY
November 23, 2012
RAJENDER JAIN Vs. PARVEEN KUMAR
February 8, 2012
RAJENDER KUMAR & ORS Vs. NATIONAL INSURANCE CO LTD & ORS
May 31, 2012
RAJENDER KUMAR ALIAS RAJU Vs. STATE GNCT OF DELHI
August 31, 2012
RAJENDER KUMAR SETHI Vs. SUSHIL KUMAR SETHI
October 15, 2012
RAJENDER PRASAD Vs. LT GOVERNOR
January 18, 2012
RAJENDER PRASAD DABAS Vs. UOI
August 27, 2012
RAJENDER SINGH Vs. RAVINDER YADAV
May 9, 2012
RAJENDER SINGH Vs. STATE GOVT NCT OF DELHI
July 17, 2012
RAJENDER SINGH Vs. GOVT. OF NCT OF DELHI
December 13, 2012
RAJENDER SINGH Vs. UOI AND ORS
January 9, 2012
RAJENDER VERMA Vs. ASHOK MALIK
May 18, 2012
RAJENDERPAL SINGH BHATIA Vs. JOGINDER SINGH
November 23, 2012
RAJENDRA BHARTIYA Vs. RAJ RANI
September 6, 2012
RAJENDRA KUMAR Vs. UNION OF INDIA AND ORS.
August 3, 2012
RAJENDRA KUMAR ALIAS RAJU Vs. STATE
August 31, 2012
RAJENDRA KUMAR SAHU Vs. INSTITUTE OF MARKETING & MANAGEMENT
December 5, 2012
RAJENDRA PRASAD DWIVEDI Vs. UNION OF INDIA
February 16, 2012
RAJENDRA PRASAD OJHA Vs. UOI
December 4, 2012
RAJENDRA SHANKER Vs. DAVENDRA SHANKER
April 11, 2012
RAJENDRA WANCHOO Vs. CHIEF COMMISSIONER FOR PERSONS WITH DISABILITIES
May 16, 2012
RAJENDRA WANCHOO Vs. CHIEF COMMISSIONER
May 7, 2012
RAJESH Vs. SHAYAM DUBEY
August 16, 2012
RAJESH Vs. HIMALAYAN TIMES PVT LTD
August 17, 2012
RAJESH & CO Vs. RAVISSANT (P.) LTD
April 18, 2012
RAJESH AND CO. Vs. RAVISSANT PVT. LTD.
February 24, 2012
RAJESH BANDHU Vs. STATE NCT OF DELHI
January 9, 2012
RAJESH BEHL Vs. ESS AAY FASHION INDIA PVT LTD
February 14, 2012
RAJESH JAIN Vs. VIRENDER KUMAR BAGLA
March 15, 2012
RAJESH KUMAR Vs. STATE
March 29, 2012
RAJESH KUMAR Vs. UNION OF INDIA
January 18, 2012
RAJESH KUMAR Vs. STATE
May 7, 2012
RAJESH KUMAR Vs. RAJU
July 31, 2012
RAJESH KUMAR Vs. OM PRAKASH
July 19, 2012
RAJESH KUMAR Vs. STATE (GOVT. OF NCT) OF DELHI
December 6, 2012
RAJESH KUMAR @ RAJU & ORS. Vs. STATE & ANR.
February 24, 2012
RAJESH KUMAR BAHLLA Vs. RAJINDER SINGH
May 9, 2012
RAJESH KUMAR MEENA Vs. COMMISSIONER OF POLICE
August 24, 2012
RAJESH KUMAR SHARMA Vs. ESTATE OF LATE SH. RAJ PAL SHARMA
January 2, 2012
RAJESH KUMARI ALIAS RAJESH DEVI Vs. JAI PRAKASH
May 1, 2012
RAJESH NAGPAL & ORS. Vs. CENTRAL BUREAU OF INVESTIGATION
November 27, 2012
RAJESH SHARMA Vs. STATE
January 4, 2012
RAJESH SHARMA Vs. STATE
January 14, 2012
RAJESH SINGH ADHIKARI @ BABLOO Vs. STATE NCT OF DELHI
January 2, 2012
RAJESH TYAGI Vs. STATE N C T OF DELHI
July 3, 2012
RAJESH VERMA Vs. UOI
February 24, 2012
RAJHANS REALTORS PVT LTD Vs. RAJINDER GOYAL
April 23, 2012
RAJIA KHATOON Vs. SURAJ CHOPRA
September 14, 2012
RAJINDER GAUR Vs. COMMISSIONER OF CENTRAL EXCISE
October 16, 2012
RAJINDER KHATRI Vs. GOVT. OF NCT OF DELHI
February 29, 2012
RAJINDER KUMAR Vs. VINOD KUMAR
March 21, 2012
RAJINDER KUMAR Vs. STATE
May 31, 2012
RAJINDER KUMAR Vs. LAL BACHAN
November 29, 2012
RAJINDER KUMAR & ORS. Vs. STATE & ANR.
February 24, 2012
RAJINDER KUMAR GUPTA Vs. RAMESHWAR PRASAD GUPTA
January 16, 2012
RAJINDER KUMAR GUPTA Vs. STATE
July 23, 2012
RAJINDER NATH Vs. PREM NATH MOTORS LIMITED
May 25, 2012
RAJINDER SINGH Vs. COMMISSIONER OF POLICE
April 13, 2012
RAJINDER SINGH Vs. DTC
January 30, 2012
RAJINDER SINGH Vs. R.M. SONI
May 2, 2012
RAJIV BATRA Vs. CUSTOMS THR. SHRI M.N. SUBA RAO, A.C.O.
January 9, 2012
RAJIV CHOPRA Vs. STATE
March 1, 2012
RAJIV CHUGH Vs. GURPREET SINGH
July 6, 2012
RAJIV GUPTA Vs. BHAGWAN DASS
March 19, 2012
RAJIV GUPTA Vs. BHAGWAN DASS & ORS.
March 15, 2012
RAJIV KATARIA Vs. STATE & ANR.
February 6, 2012
RAJIV KHANPURI Vs. CANARA BANK
May 3, 2012
RAJIV PURI Vs. WEBNEURON SERVICES
March 26, 2012
RAJIV RAI JAIN Vs. PANDIT BROTHERS
January 25, 2012
RAJIV SINDHWANI Vs. KISHAN CHAND SAINI
March 7, 2012
RAJIV VASHISHTHA Vs. BRIJ MOHAN
May 30, 2012
RAJKUMAR & ORS. Vs. STATE & ANR.
February 27, 2012
RAJKUMAR DEVRAJ Vs. JAI MAHAL HOTELS PVT LTD
December 12, 2012
RAJNEESH KUMAR Vs. COMMISSIONER OF POLICE
December 11, 2012
RAJNEESH SINGHAL Vs. DIG VIJAY SEEDS PVT LTD
August 22, 2012
RAJNI RANI Vs. DDA
March 1, 2012
RAJNISH SHARMA Vs. HARISH KUMAR
May 10, 2012
RAJU Vs. STATE
November 20, 2012
RAJU Vs. STATE
August 27, 2012
RAJU GABA Vs. ANDHRA CRICKET ASSOCIATION
December 3, 2012
RAJWATI Vs. DELHI TRANSPORT CORPORATION
February 8, 2012
RAJYASHREE BHARTIA Vs. ASHOK KUMAR MEHRA
May 9, 2012
RAKESH Vs. GOVT OF NCT OF DELHI
April 10, 2012
RAKESH BALI Vs. SUBHASH CHAND
October 17, 2012
RAKESH CHAND MAHESHWARI Vs. ASAD RAZA ZAIDI & ANR.
September 3, 2012
RAKESH CHANDRA ARYA Vs. STATE
July 6, 2012
RAKESH GOEL Vs. MUKESH KUMAR
May 21, 2012
RAKESH GUPTA Vs. STATE OF NCT OF DELHI
May 11, 2012
RAKESH GUPTA Vs. ASHOK DILWALI
March 12, 2012