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Case Index
Title
Date
AMRISH KUMAR AGGARWAL, M/S. MAHALAXMI PRODUCTS, UTTAR PRADESH Vs. M/S. VENUS HOME APPLIANCES PVT. LTD. NEW DELHI
October 26, 2012
ASHOK MANEKLAL KATARIA SOLE PROPRIETOR OF KATARIA ENTERPRISES Vs. SHRI NARANJI KHETSIBHAI & OTHERS
November 26, 2012
ASTRAZENCECA U.K. LIMITED Vs. NATCO PHARMA LIMITED & OTHERS
November 26, 2012
BAYER ANIMAL HEALTH GMBH, GERMANY Vs. UNION OF INDIA THROUGH THE SECRETARY, DEPARTMENT OF INDUSTRY, MINISTRY OF INDUSTRY AND COMMERCE, NEW DELHI & OTHERS
October 29, 2012
CFA INSTITUTE, U.S.A Vs. THE INSTITUTE OF CHARTERED FINANCIAL ANALYSTS OF INDIA, HYDERABAD
October 30, 2012
CREATIVE TRAVEL PRIVATE LIMITED Vs. CREATIVE TOURS AND TRAVELS (I) PVT. LTD. & ANOTHER
November 26, 2012
CRYSTAL KNITTERS Vs. KEJRIWAL YARNS (P) LTD.
June 25, 2012
DURECT CORPORATION, A U.S. CORPORATION Vs. THE CONTROLLER GENERAL OF PATENTS, DESIGNS & TRADE MARKS, MUMBAI & OTHERS
November 2, 2012
IFTIKHAR ALAM Vs. MUKHTAR ALAM AND YASMIN KHALIQUE TRADING AS MD. MUSA & COMPANY & ANOTHER
December 6, 2012
INDENA S.P.A. OF THE ADDRESS Vs. DEPUTY CONTROLLER OF PATENTS & DESIGNS PATENT OFFICE & ANOTHER
November 26, 2012
LUPIN LIMITED Vs. RANBAXY LABORATORIES LIMITED & ANOTHER
November 9, 2012
M.S.N. PRASAD Vs. MADASIVA PRASAD, DHANARI ENTERPRISES, MARKAPUR & OTHERS
October 30, 2012
M/S HARI CHAND SHRI GOPAL Vs. SHRI GIRISHKUMAR SAVAILAL DANI
November 26, 2012
M/S. CIPLA LTD Vs. RAJIV SUKHIJA
June 25, 2012
M/S. CROMPTON GREAVES LIMITED, MUMBAI Vs. REGISTRAR OF TRADE MARKS, NEW DELHI & ANOTHER
October 26, 2012
M/S. KCJ & COMPANY PATPARGANJ INDUSTRIAL AREA DELHI Vs. THE REGISTRAR OF TRADE MARKS NEW DELHI
October 12, 2012
SANKALP REHABILITATION TRUST, MUMBAI Vs. F. HOFFMANN-LA ROCHE AG, SWITZERLAND & ANOTHER
November 2, 2012
SUBHASH JEWELLERY, REPRESENTED BY C.V. DAYANANDAN SOLE PROPRIETOR Vs. PAYYANNUR PAVITHRA RING ARTISANS & DEVELOPMENT SOCIETY & OTHERS
November 14, 2012
TATA GLOBAL BEVERAGES LIMITED, WEST BENGAL Vs. HINDUSTAN UNILEVER LIMITED, MAHARASHTRA, INDIA & ANOTHER
October 18, 2012
V.M. GANU SAH, PROPRIETOR Vs. N. SUMESH & ANOTHER
October 12, 2012
V.S. DEVARAJAN Vs. HYDERABAD INDUSTRIES LIMITED SANATHNAGAR
December 4, 2012
VIRUMAL PARVEEN KUMAR Vs. M/S. WILLIAM PRYM GMBH & CO.
November 5, 2012