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Case Index
Title
Date
ANNU DEVI ANCHAL Vs. ANUPAMA SINGH TILAKCHADI
November 1, 2012
VARUN STEEL Vs. CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LTD
November 5, 2012
A KARAN RAO Vs. STATE OF CHHATTISGARH
April 13, 2012
ABDUL AZEEZ Vs. STATE OF CHHATTISGARH
June 28, 2012
ABDUL RASID Vs. STATE OF CHHATTISGARH
February 2, 2012
ABDUL RASID KHAN Vs. STATE OF M P
November 5, 2012
ABDUL SABAN KHAN Vs. STATE OF C.G.
September 11, 2012
ABHIJIT KANT CHAUDHURY Vs. STATE OF CHHATTISGARH
August 27, 2012
ABHINAVKANT SINGH AND ANOTHER Vs. STATE OF C G AND OTHERS
August 7, 2012
AFZAL HUSSAIN (DEAD) Vs. AMIR MOHD
August 31, 2012
AGHNURAM NISHAD Vs. STATE OF CHHATTISGARH
September 27, 2012
AGRICO STEEL ENGINEERING WORKS BISHRAMPUR Vs. SOUTH EASTERN COALFIELD LTD
January 17, 2012
AISHWARYA STONES & STEELS INDIA PVT LTD Vs. STATE BANK OF INDIA
June 27, 2012
AJAY KOUSHIK Vs. STATE OF CHHATTISGARH
January 18, 2012
AJAY KUMAR KHETAN Vs. STATE OF CHHATTISGARH
March 19, 2012
AJAY KUMAR PATHAK Vs. STATE OF CHHATTISGARH
March 28, 2012
AJAY PAL SINGH Vs. ROSY SINGH
January 24, 2012
AJAY PAL SINGH Vs. ROSY SINGH
January 25, 2012
AJAYPAL SINGH JASWAL Vs. STATE OF CHHATTISGARH
May 4, 2012
ALOK SHARMA Vs. SANTOSH
December 11, 2012
ALOK SINGH Vs. NARESH KUMAR KAUSHIK
June 12, 2012
AMAR SINGH Vs. JAWAHARLAL
August 17, 2012
AMAR SINGH YADAV Vs. STATE OF CHHATTISGARH
December 3, 2012
AMARSINGH Vs. STATE OF M P
July 17, 2012
AMIT MANDAL Vs. CYNTHIA MANDAL
April 27, 2012
AMMALAL CHOUHAN Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
February 27, 2012
AMOLAK SINGH BHATIA Vs. STATE OF CHHATTISGARH
April 23, 2012
AMOLIRAM Vs. SIYARAM
February 17, 2012
AMRIT Vs. STATE OF MADHYA PRADESH
May 2, 2012
ANANDI VISWAS Vs. STATE OF CHHATTISGARH
May 7, 2012
ANGAD KUMAR PANDEY Vs. STATE OF CHHATTISGARH
May 3, 2012
ANIL KUMAR BHARADWAJ Vs. STATE OF CHHATTISGARH
November 19, 2012
ANIL KUMAR JAIN Vs. STATE OF MADHYA PRADESH NOW STATE OF CHHATTISGARH
October 5, 2012
ANIL PRASAD AND OTHERS Vs. STATE OF MADHYA PRADESH (NOW STATE OF CHHATTISGARH)
July 27, 2012
ANJALI RAKA Vs. TUSHAR RAKA
April 10, 2012
ANMOL RAM SINGH Vs. STATE OF CHHATTISGARH
November 29, 2012
ANMOLE MOTORS Vs. SHIVAM MOTORS PVT. LTD
January 18, 2012
ANNAMMA CHERIAN Vs. STATE OF CHHATTISGARH
April 26, 2012
ANSUIYA DUTT Vs. STATE OF CHHATTISGARH
February 21, 2012
ARJUN PRASAD JAISWAL Vs. STATE OF C G
July 9, 2012
ARVIND JOSHI Vs. STATE OF CHHATTISGARH
May 1, 2012
ARVIND SHARMA Vs. KIRAN SHARMA
March 15, 2012
ARYA SHIKSHAN SAMITI Vs. BHUNESHWAR SHARMA
November 29, 2012
ASHARAF KHAN Vs. STATE OF M P
October 31, 2012
ASHOK CHAKRADHARI Vs. STATE OF C.G.
September 10, 2012
ASHOK CHOUHAN Vs. STATE OF CHHATTISGHARH
September 4, 2012
ASHOK KUMAR Vs. STATE OF CHHATTISGARH
April 25, 2012
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH
January 4, 2012
ASHOK KUMAR DESHMUKH Vs. GAYATRI
April 11, 2012
ASHOK KUMAR KOSARIYA Vs. STATE OF CHHATTISGARH
September 6, 2012
ASHOK KUMAR PANDA Vs. REGIONAL HEAD LAFARGE INDIA PVT LTD
June 18, 2012
ASHOK PATEL Vs. STATE OF M P
September 27, 2012
ASHOK SHARMA Vs. STATE OF CHHATTISGARH
September 25, 2012
ASHWANI KUMAR Vs. STATE OF MADHYA PRADESH
March 30, 2012
ASHWINI KUMAR SAHU Vs. STATE OF CHHATTISGARH
June 18, 2012
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHRIRAM DHUPPAD MS CHHATTISGARH AUTO CARE
June 11, 2012
ATAL SHRIVASTAVA Vs. DEVPRASAD
January 23, 2012
ATMARAM LEDWANI Vs. STATE OF CHHATTISGARH
February 27, 2012
AWADHRAM TANDON Vs. STATE OF CHHATTISGARH
March 26, 2012
AWANTI CO OPERATIVE HOUSING SOCIETY LTD Vs. MANOHAR
April 10, 2012
AYUSHMAN MISHRA Vs. STATE OF CHHATTISGARH
April 23, 2012
B K LALA Vs. STATE OF CHHATTISGARH
February 2, 2012
B P SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
October 8, 2012
BADANBAI VIDYA LAHARE Vs. STATE OF CHHATTISGARH
March 26, 2012
BADKOO @ BHIKAM Vs. STATE OF C.G.
July 23, 2012
BAHUR SINGH Vs. STATE OF M P
September 21, 2012
BAIJNATH Vs. STATE OF M.P.
January 17, 2012
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. ANITA DEVI
May 8, 2012
BAKHTAWAR SINGH BALKRISHAN BUILDERS LTD Vs. COMMISSIONER OF INCOME TAX JABALPUR
November 2, 2012
BALAP RAM Vs. RAMESH CHOUHAN
April 25, 2012
BALARAM Vs. VIJAY KUMAR
September 26, 2012
BALI RAM SAHU Vs. STATE OF CHHATTISGARH
June 14, 2012
BALLA ALIAS SANTOSH KUMAR Vs. STATE OF MADHYA PRADESH
February 22, 2012
BANSH LAL RAJWADE Vs. SOUTH EASTERN COALFIELDS LIMITED
April 23, 2012
BANWARI LAL AGRAWAL Vs. JAI SINGH AGRAWAL
October 16, 2012
BANWARILAL VERMA Vs. STATE OF M P NOW CHHATTISHGARH
July 27, 2012
BARNU Vs. BANDHU RAM
April 2, 2012
BASANT KUMAR Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
July 27, 2012
BASANT RAM Vs. STATE OF C.G.
April 27, 2012
BASHIR RIZVI Vs. C G STATE WAQF BOARD
February 16, 2012
BASTAR AADIVASI MACHHUA SAHKARI SAMITI DISTT KANKER Vs. STATE OF CHHATTISGARH
June 20, 2012
BEENA RAI Vs. STATE OF CHHATTISGARH
July 6, 2012
BEER SINGH GOND Vs. STATE OF MADHYA PRADESH NOW STATE OF CHHATTISGARH
March 5, 2012
BHAGAT SINGH YADAV Vs. STATE OF CHHATTISGARH
June 13, 2012
BHAGBALI Vs. STATE OF MADHYA PRADESH
March 30, 2012
BHAGIRATHI DEVANGAN Vs. JHADURAM
July 3, 2012
BHAGWAN Vs. STATE OF M P
July 17, 2012
BHAGWATI Vs. MANSUKLAL
August 17, 2012
BHAGWT SAHU Vs. STATE OF CHHATTISGARH
October 8, 2012
BHANU PRATAP SINGH THAKUR Vs. STATE OF CHHATTISGARH
December 6, 2012
BHANWAR LAL PARAKH Vs. STATE OF C.G.
August 1, 2012
BHARAT Vs. STATE OF CHHATTISGARH
October 19, 2012
BHARAT ALUMINUM COMPANY LIMITED Vs. COMMISSION OF INQUIRY
June 26, 2012
BHARAT LAL NAI AND ANOTHER Vs. STATE OF CHHATTISGARH
January 18, 2012
BHARAT VIJAY SINGH Vs. STATE OF MADHYA PRADESH
January 4, 2012
BHARATLAL (DEAD) THROUGH L.RS. Vs. SMT. KASTURIBAI & OTHERS
June 29, 2012
BHARATLAL BHANDARI Vs. STATE OF CHHATTISGARH
July 12, 2012
BHARATRAM Vs. ISHWAR PRASAD
April 18, 2012
BHAWANI MOULDERS PVT LIMITED Vs. STATE OF CHHATTISGARH
September 13, 2012
BHAWANI SHAVARA Vs. STATE OF CHHATTISGARH
July 18, 2012
BHAWAR LAL Vs. STATE OF CHHATTISGARH
July 9, 2012
BHIKHAM DEO DWIVEDI Vs. STATE OF C G
August 14, 2012
BHIKHAM RAM KHANDEY Vs. STATE OF MADHYA PRADESH
January 4, 2012
BHISAM PRASAD BARETH Vs. DINESH MAHANT
March 15, 2012
BHOJ SINGH Vs. STATE OF CHHATTISGARH
March 20, 2012
BHOKULAL Vs. STATE OF CHHATTISGARH
April 24, 2012
BHOLARAM PATEL Vs. BUNDRAM
April 17, 2012
BHUNESHWAR JAIN Vs. STATE OF CHHATTISGARH
September 5, 2012
BHUPENDRA SAHU Vs. STATE OF C.G.
September 25, 2012
BHUPENDRA SINGH GUJRAL Vs. STATE OF MADHYA PRADESH NOW CHHATHISGARH
November 2, 2012
BHUVALRAM SONKAR Vs. STATE OF C.G.
February 1, 2012
BHUWAN LAL SAHU Vs. LEELADHAR PEASAD CHANDRAKAR
March 1, 2012
BHUWANLAL Vs. NARSINGH
September 25, 2012
BHUWNESHWAR SAHU Vs. STATE OF MADHYA PRADESH
August 23, 2012
BIJALI BAI BHATARI Vs. BALLU RAM JOSHI
February 10, 2012
BIJAYA KETAN SAHU Vs. CHHATTISGARH PUBLICATION SERVICE COMMISSION
March 21, 2012
BIKAU SINGH Vs. STATE OF CHHATTISGHARH
September 20, 2012
BILASPUR NIJI BUS MALIK SANGH Vs. STATE OF CHHATTISGARH AND OTHERS
June 25, 2012
BILASPUR RAIPUR KSHETRIYA GRAMIN BANK Vs. RAM PRASAD KHANDE
January 25, 2012
BINDESHWARI SINGH Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT & ANOTHER
December 1, 2012
BINDHACHALA GOND KASHIRAM Vs. STATE OF CHHATTISGARH
February 3, 2012
BIRENDRANATH GAREWAL Vs. STATE OF M P
January 19, 2012
BISELAL Vs. STATE OF M.P
July 27, 2012
BISHWANATH KEDIA Vs. VIDYASAGAR KEDIA
April 27, 2012
BODHIRAM SAHU Vs. STATE OF CHHATTISGARH
March 20, 2012
BODHRAM RAWAT Vs. STATE OF M.P.
July 27, 2012
BRAHMADATT PATHAK Vs. STATE OF MADHYA PRADESH
April 20, 2012
BRAJENDRA SINGH Vs. RENU SINGH
February 28, 2012
BRIJESH MISHRA @ PAPPU Vs. STATE OF CHHATTISGARH
August 27, 2012
BRIJESH MISHRA @ PAPPU Vs. STATE OF C.G.
August 23, 2012
BUDDH SAI AND ANOTHER Vs. STATE OF M.P.
January 6, 2012
BUDHARU RAM AND ANR. Vs. STATE OF CHHATTISGARH
August 17, 2012
BUDHMATI Vs. STATE OF CHHATTISGARH
April 25, 2012
BUDHRAM Vs. STATE OF C G
December 4, 2012
BUDHRAM ALIAS BHATKHUWA Vs. STATE OF M P
August 22, 2012
C.M. DUBEY SHIKSHA SAMITI Vs. STATE OF CHHATTISGARH
August 22, 2012
CEMENT CORPORATION OF INDIA LIMITED Vs. STATE OF CHHATTISGARH
November 19, 2012
CENTRAL BANK OF INDIA Vs. INDIANA COSMETIC
September 4, 2012
CENTRAL INSTITUTE OF TECHNOLOGY Vs. STATE OF CHHATTISGARH
April 12, 2012
CENTRAL MINE PLANNING & DESIGN INSTITUTE LTD Vs. SHRI SAURAV AGRAWAL
February 23, 2012
CENTRAL MINES PLANNING & DESIGN INSTITUTE LIMITED Vs. BANK OF BARODA
June 18, 2012
CG STATE POLICE OFFICERS ASSOCIATION, RAIPUR Vs. UNION OF INDIA
April 20, 2012
CHAGAN SINGH THAKUR Vs. VARUN KUMAR BAGADE
February 22, 2012
CHAITURAM Vs. STATE OF CHHATTISGARH
April 12, 2012
CHANDA GOSWAMI Vs. STATE OF CHHATTISGARH
January 25, 2012
CHANDAN SINGH Vs. STATE OF CHHATTISGARH
June 21, 2012
CHANDANRAM RATRE Vs. STATE OF CHHATTISGARH
July 10, 2012
CHANDRA KUMAR Vs. ASWANI KUMAR
February 28, 2012
CHANDRA SEKHAR @ BANTU Vs. STATE OF M.P
August 3, 2012
CHANDRABHAN SINGH BHADORIYA Vs. STATE OF CHHATTISGARH
June 22, 2012
CHANDRASHEKHAR CHANDRA Vs. JYOTI BANJARE AND OTHERS
April 3, 2012
CHANDRAWATI SAHU Vs. STATE OF CHHATTISGARH
January 10, 2012
CHANDU @ CHANDRAKUMAR Vs. STATE OF CHHATTISGARH
December 13, 2012
CHANNU LAL PATEL Vs. STATE OF CHHATTISGARH
June 12, 2012
CHHATRAM YADAV Vs. STATE OF CHHATTISGHARH
November 5, 2012
CHHATTISGARH CHEMIST DRUGGIST ASSOCIATION RAIPUR Vs. STATE OF CHHATTISGARH
November 29, 2012
CHHATTISGARH DENTAL COLLEGE & RESEARCH INSTITUTE RAJNANDGAON Vs. THE STATE OF CHHATTISGARH AND OTHERS
August 27, 2012
CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. BANSH BAHADUR SINGH
March 14, 2012
CHHATTISGARH SPONGE IRON AND ISPAT SHRAMIK SANGH Vs. NOVA IRON AND STEEL LTD
March 23, 2012
CHHATTISGARH STATE POWER HOLDING COMPANY LIMITED Vs. UNION OF INDIA
June 15, 2012
CHHATTISGARH STATE TAEKWONDO ASSOCIATION BILASPUR Vs. TAEKWONDO FEDERATION OF INDIA
February 23, 2012
CHHOTE LAL RATHORE Vs. STATE OF CHHATTISGARH
August 22, 2012
CHHOTELAL Vs. STATE OF MADHYA PRADESH
April 2, 2012
CHHOTELAL & ANOTHER Vs. STATE OF C.G.
October 5, 2012
CHHOTELAL SINGH Vs. MEKRU AND UTTARKUMAR
May 7, 2012
CHIEF ELECTION OFFICER Vs. GANGASHRI COMPUTERS
February 16, 2012
CHIMANLAL Vs. KESHURAM
February 13, 2012
CHINTAMANI Vs. STATE OF M.P.
September 5, 2012
CHITRANJAN DAS Vs. STATE OF CHHATTISGARH
February 29, 2012
CHURAMAN SINGH Vs. STATE OF M P NOW CHHATTISHGARH
July 31, 2012
CHURENDRA KUMAR DHRUV Vs. STATE OF C G
July 5, 2012
COMMISSIONER CUSTOMS AND CENTRAL EXCISE Vs. ADVANI OERLIKON LTD RAIPUR PLANT
November 19, 2012
COMMISSIONER CUSTOMS AND CENTRAL EXCISE CENTRAL RAIPUR CHHATTISGARH Vs. RAIGARH ELECTRODES LIMITED RAIGARH CHHATTISGARH
June 18, 2012
COMMISSIONER INCOME TAX BILASPUR Vs. ABDUL AZIZ
February 14, 2012
COMMISSIONER OF C. EX. & CUS., RAIPUR Vs. NATIONAL CEMENT CORPORATION
June 26, 2012
COMMISSIONER OF CENTRAL EXCISE RAIPUR Vs. MS CENTURY CEMENTS
August 6, 2012
COMMISSIONER OF COMMERCIAL TAX MADHYA PRADESH Vs. MS FIXOPAN ENGINEERING P LTD KORBA DISTT BILASPUR
July 24, 2012
COMMISSIONER OF INCOME TAX Vs. ITARSI OILS AND FLOURS MILLS LTD.
October 31, 2012
COMMISSIONER OF INCOME TAX RAIPUR Vs. MAHENDRA KARMA
November 5, 2012
COMMISSIONER OF SALES TAX Vs. AADITYA AGENCIES BILASPUR
February 23, 2012
COMMR. OF CUS. & C. EX., RAIPUR Vs. KANOI PAPER & INDUSTRIES LTD.
October 10, 2012
DADEKAR YADU Vs. STATE OF MADHYA PRADESH NOW STATE OF CHHATTISGARH
January 4, 2012
DAMODAR PRASAD Vs. STATE OF CHHATTISGARH
January 4, 2012
DAMRU MANJHI Vs. STATE OF CHHATTISGARH
October 5, 2012
DARBAR SINGH Vs. STATE OF CHHATTISGARH
December 12, 2012
DASHMAT BAI Vs. NEW INDIA INSURANCE COMPANY LIMITED
January 3, 2012
DATTATRAYA MANDIR TRUST Vs. STATE OF CHHATTISGARH
August 30, 2012
DAULAT RAM RATHIYA Vs. STATE OF CHHATTISGARH
June 25, 2012
DAURAM CHANDRA Vs. SOUTH EASTERN COALFIELDS LTD. AND OTHERS
March 5, 2012
DEEPA BAI Vs. STATE OF CHHATTISGARH
January 2, 2012
DEEPAK KUMAR AGRAWAL Vs. INDIAN OIL CORPORATION LIMITED
October 4, 2012
DEEPAK KUMAR AGRAWAL Vs. INDIAN OIL CORPORATION LIMITED AND OTHERS
October 9, 2012
DEEPTI SHUKLA Vs. CHHATTISGARH PUBLIC SERVICE COMMISSION
January 9, 2012
DEO LAL MANDAWI Vs. STATE OF C G
August 16, 2012
DEVDHAR Vs. AASKARAN
March 22, 2012
DEVESH KUMAR PAYASI Vs. STATE OF CHHATTISGARH
November 21, 2012
DEVI IRON POWER LTD Vs. COMMISSIONER CENTRAL EXCISE
June 27, 2012
DEVI PRASAD CHANDRAKAR Vs. STATE OF CHHATTISGARH
April 11, 2012
DEVIDMATI Vs. SHYAMKALI
May 11, 2012
DEVKI GANJEER Vs. STATE OF CHHATTISGARH
July 2, 2012
DEVKUMAR Vs. MAHESH THAKUR
March 1, 2012
DEVSINGH ALIAS SHANKAR Vs. STATE OF C.G.
November 9, 2012
DEVTIN Vs. BALVEER SINGH
January 6, 2012
DHAL SINGH Vs. STATE OF C.G.
March 26, 2012
DHANI RAM Vs. SANTOSHI BAI
January 9, 2012
DHANIRAM NETAM Vs. STATE OF CHHATTISGARH
July 6, 2012
DHARAM SAI Vs. STATE OF CHHATTISGARH
November 21, 2012
DHARMENDRA CHOPRA Vs. STATE OF M P
March 29, 2012
DHEERAJ MESHRAM Vs. STATE OF CHHATTISGARH
July 17, 2012
DHIRENDRA KUMAR Vs. STATE OF C.G.
September 13, 2012
DHRUV KUMAR DUBEY Vs. STATE OF CHHATTISGARH
February 21, 2012
DHRUV LAL CHANDRAKAR Vs. STATE OF CHHATTISGARH
August 24, 2012
DHUNIRAM KURRE Vs. RAMKUNWAR
March 1, 2012
DILA ALIAS AVATAR Vs. STATE OF M P (NOW C G)
September 12, 2012
DILBAG SINGH Vs. STATE OF CHHATTISGARH
February 3, 2012
DILIP KUMAR Vs. STATE OF CHHATTISGARH
November 29, 2012
DILIP KUMAR AGRAWAL Vs. RAM KUMAR CHAUHAN
March 16, 2012
DINESH JAISWAL Vs. STATE OF M.P. (NOW STATE OF CHHATTISGARH)
February 15, 2012
DINESH KUMAR Vs. STATE OF MADHYA PRADESH
January 9, 2012
DINESH KUMAR KANNOJE Vs. STATE OF MADHYA PRADESH
February 17, 2012
DINESH KUMAR RATHORE Vs. SWARNALATA RATHORE
June 20, 2012
DINESH KUMAR YADAV Vs. STATE OF CHHATTISGARH
January 4, 2012
DINESHWAR POYA Vs. STATE OF CHHATTISGARH
February 27, 2012
DISTRICT CO OPERATIVE CENTRAL BANK LTD Vs. PRESIDING OFFICER LABOUR COURT RAJNANDGAON
August 27, 2012
DIVISIONAL RAILWAY MANAGER Vs. LEELA BAI
June 26, 2012
DOMENDRA KUMAR SAHU Vs. STATE OF CHHATTISGARH
June 18, 2012
DR. ADITI JAIN AND OTHERS Vs. STATE OF CHHATTISGARH AND OTHERS
November 20, 2012
DR. BAL RAM SAHU Vs. STATE OF C.G.
May 8, 2012
DUKALU Vs. STATE OF M P
February 7, 2012
DUKALU CHANDRA Vs. STATE OF CHHATTISGARH
August 24, 2012
DUKHDAYIBAI Vs. MATIBAI
September 20, 2012
DUKHDAYIBAI DEAD THROUGH LEGAL REPRESENTATIVES Vs. MATIBAI DEAD THROUGH LEGAL REPRESENTATIVES
July 27, 2012
DURGA PRASAD AND OTHERS Vs. STATE OF C.G.
February 14, 2012
DURPATI BAI Vs. STATE OF CHHATTISGARH
May 4, 2012
DWARIKA PRASAD AGRAWAL Vs. SATYANARAYAN
August 2, 2012
DWARIKA PRASAD AGRAWAL Vs. SATYANARAYAN
August 3, 2012
DWARIKA PRASAD KURMI Vs. MEENA BAI
February 28, 2012
DWARIKA RAM Vs. STATE OF CHHATTISGARH
April 11, 2012
DWARIKA RAM Vs. STATE OF CHHATTISGARH
September 4, 2012
FAGUWA Vs. DHANI RAM
February 29, 2012
FANESHWAR YADAV Vs. CHHATTISGARH STATE ELECTRICITY BOARD
April 27, 2012
FARIDA KHATUN Vs. VIKKI RAI
May 8, 2012
FIROZ MOHAMMED Vs. FULBASIA
January 10, 2012
FIRTU RAM Vs. STATE OF C.G.
March 15, 2012
G H SAGAR Vs. STATE OF CHHATTISGARH
November 29, 2012
G P SRIVAS Vs. STATE OF CHHATTISGARH
June 24, 2012
G S DEWANGAN Vs. STATE OF CG
January 30, 2012
G S DEWANGAN Vs. STATE OF CHHATTISGARH
February 15, 2012
G. S. KHATRI Vs. STATE OF CHHATTISGARH
January 17, 2012
GAIND SINGH Vs. STATE OF C.G.
September 25, 2012
GAJENDRA SINGH THAKUR Vs. STATE OF CHHATTISGARH
January 13, 2012
GANESH KUMAR YADAV Vs. STATE OF CHHATTISGARH
January 9, 2012
GANESHRAM SAHU Vs. STATE OF MADHYA PRADESH (NOW STATE OF CHHATTISGARH)
February 7, 2012
GANGA RAM GOND Vs. BHARAT LAL GOND
August 22, 2012
GANGABAI Vs. STATE OF M P
February 3, 2012
GANGARAM YADAV Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
May 11, 2012
GANGOTRI BAI Vs. BANSHILAL YADAV
April 3, 2012
GAUTAM CHATTERJI Vs. STATE OF M.P.
September 17, 2012
GEETA BARETH Vs. KESHAV PRASAD BARETH
May 10, 2012
GEETA S. GUPTA Vs. HIRA STEELS LTD.
April 10, 2012
GEETA SONI Vs. OMPRAKASH SONI
April 19, 2012
GEETANJALI KUJUR Vs. STATE OF CHHATTISGARH & OTHERS.
June 28, 2012
GHANSHYAM KOUSHIK Vs. STATE OF MADHYA PRADESH
April 3, 2012
GHANSHYAM RAMJEE SINGH RAJPUT Vs. STATE OF CHHATTISGARH
December 5, 2012
GHASIYA SINGH Vs. STATE OF CHHATTISGARH
May 4, 2012
GIRIJA SHANKAR Vs. SHEELA DEVI
June 12, 2012
GOBARDHAN VISHWAKARMA @ G. VISHWKLARMA Vs. UNION OF INDIA
March 5, 2012
GOPAL DAS VAISHNAV Vs. MANFAL SINGH VERMA
October 11, 2012
GOPAL SEN Vs. STATE OF MADHYA PRADESH
August 25, 2012
GORE LAL RAJPUT Vs. STATE OF CHHATTISGARH AND OTHERS
January 30, 2012
GOURAVE JHUNJHUNWALA Vs. COMMR. OF CUSTOMS & CENTRAL EXCISE
December 11, 2012
GOUS ALI BEG Vs. STATE OF CHHATTISGARH
July 16, 2012
GOVERDHAN Vs. STATE OF C.G. & OTHERS
August 27, 2012
GOVIND Vs. STATE OF CHHATTISGARH
June 28, 2012
GOVIND @ RAMDULARI Vs. STATE OF M.P
July 3, 2012
GOVIND BARVE Vs. STATE OF M P
March 5, 2012
GOVIND DEV AGARWAL Vs. SHER SINGH CHAUHAN AND OTHERS
January 11, 2012
GOVINDRAM DEWANGAN Vs. STATE OF CHHATTISGARH
October 19, 2012
GUDDU ALIAS LAXMINARAYAN Vs. STATE OF M P
October 11, 2012
GUDDU ALIAS SHIVRAM Vs. STATE OF MADHYA PRADESH
June 28, 2012
GUHARAM AND PRAKASH PATRE Vs. STATE OF CHHATTISGARH
March 14, 2012
GULAB CHAND Vs. MUNICIPAL CORPORATION BHILAI
September 17, 2012
GULAB CHAND JAIN Vs. SOUTH EASTERN COALFIELDS LTD
April 12, 2012
GUNARAM SHRIRAM SURYAVANSHI Vs. STATE OF MADHYA PRADESH
January 10, 2012
GURPREET SINGH BABARA Vs. STATE OF C.G.
January 23, 2012
GYANIK RAM SAHU Vs. STATE OF CHHATTISH GARH
October 17, 2012
H L SRIVAS Vs. STATE OF CHHATTISGARH
November 5, 2012
HALDHAR PATEL Vs. P.S. THAKUR
April 10, 2012
HAR PRASAD MARAVI Vs. STATE OF M P
October 19, 2012
HARI SINGH RANA Vs. SHRI NARAIN SINGH AND OTHERS
August 24, 2012
HARIRAM CHAINAMAL Vs. STATE OF MADHYA PRADESH
February 7, 2012
HARISHCHANDRA Vs. STATE OF M.P. (NOW C.G.)
August 22, 2012
HARISHCHANDRA SAHU Vs. STATE OF C.G
January 9, 2012
HARPRASAD KEWAT Vs. STATE OF CHHATTISGARH
July 4, 2012
HASEENA BEE & ANOTHER Vs. SAMSEER MOHAMMED
January 10, 2012
HEERA DEVI CHANDRA Vs. STATE OF MADHYA PRADESH
July 30, 2012
HEERA RAM SATNAMI Vs. STATE OF CHHATTISGARH
June 21, 2012
HEMLAL ALIAS VIJAY KUMAR DEVANGAN Vs. STATE OF MADHYA PRADESH
April 2, 2012
HEMLATA NAYAK Vs. GULAB RABBANI
November 6, 2012
HEMLATA YADAV Vs. ROSHAN LAL NISHAD
February 15, 2012
HETRAM Vs. STATE OF CHHATTISGARH
February 17, 2012
HIGH COURT OF C.G. AND ANOTHER Vs. AVANISH JYOTISHI AND OTHERS
March 20, 2012
HINDUSTAN LEVER LTD Vs. STATE OF C G
May 7, 2012
HINDUSTAN PETROLEUM CORP LTD Vs. MUNICIPAL CORPORATION RAIPUR
January 23, 2012
HIRASAI (DEAD) & ORS. Vs. STATE OF M.P.
September 27, 2012
HIRDAN SINGH Vs. STATE OF CHHATTISGARH
August 3, 2012
HORILAL Vs. JUNGLU
May 4, 2012
HOSHIYAR KUMAR PATEL Vs. STATE OF CHHATTISGARH
January 12, 2012
HUKUM CHAND CHOUDHRY Vs. STATE OF CHHATTISGARH
April 13, 2012
IFFCO TOKIO GENERAL INSURANCE CO LIMITED RAIPUR CG Vs. BHARATLAL
September 28, 2012
INCOME TAX OFFICER Vs. SANTOSH JAIN
January 17, 2012
INCOME TAX OFFICER RAIPUR Vs. RAM NARAYAN AGRAWAL
May 10, 2012
INDAL SINGH Vs. STATE OF C.G.
November 19, 2012
INDRAJEET Vs. STATE OF M P NOW CHHATISHGARH
August 28, 2012
INDRANI SAHU Vs. KAMLESH SINGH ALIAS KOMAL SINGH CHOUHAN
April 26, 2012
INDUS SMELTERS LTD. Vs. UNION OF INDIA
September 27, 2012
INDUSIND BANK LIMITED Vs. SONADHAR BAGHEL
August 22, 2012
ISHWAR Vs. STATE OF CHHATTISARH & 0RS
February 28, 2012
ISHWAR CHAKRABORTY Vs. STATE OF CHHATTISGARH AND OTHERS
January 12, 2012
ISHWAR LAL NETAM Vs. STATE OF CG
November 5, 2012
ISHWAR PRASAD Vs. KASHI PRASAD
February 26, 2012
ISHWARLAL GADARIA Vs. STATE OF M.P.
May 7, 2012
ITWARI Vs. STATE OF CHHATTISGARH
April 9, 2012
J. LAKRA Vs. STATE OF M.P.
January 18, 2012
JADURAM Vs. STATE OF M.P
May 10, 2012
JAGARNATH BUDHRAM Vs. NANDLAL PRASAD GUPTA
March 28, 2012
JAGDISH PRASAD GUPTA Vs. STATE OF CHHATTISGARH
August 9, 2012
JAGDISH PRASAD VERMA Vs. P.P. MISHRA
November 7, 2012
JAGDISH SAHU Vs. STATE OF CHHATTISGARH THROUGH DEFENDANTS THE COLLECTOR DISTRICT DURG CG
October 30, 2012
JAGESHWAR PRASAD BEHRA Vs. GHASIA RAM CHOUHAN
April 17, 2012
JAGESHWARI SAHU Vs. BHAKOLI DAS MANIKPURI
January 17, 2012
JAGO ALIAS PILU Vs. STATE OF CHHATTISH GARH
October 4, 2012
JAI KUMAR AGRAWAL Vs. MUNICIPAL CORPORATION DURG
March 1, 2012
JAI PRAKASH Vs. STATE OF C.G
March 12, 2012
JALEEL AHMED Vs. AFZAL HUSSAIN
August 31, 2012
JANPAD RAM Vs. STATE OF CHHATTISGHARH
September 19, 2012
JAYANT KISHORE Vs. STATE OF CHHATTISGARH
January 30, 2012
JAYASWAL NECO INDUSTRIES LTD Vs. STTE OF CHHATTISH GARH
July 25, 2012
JAYPRAKASH Vs. STATE OF CHHATTISGARH
February 1, 2012
JEEVAN Vs. STATE OF M.P
February 22, 2012
JEEVAN KERKETTA Vs. CHHATTISGARH SWAMI VIVEKANAND TECHNICAL UNIVERSITY
January 19, 2012
JEEVAN LAL KURRE Vs. VINOD KUMAR KHELWAR & ORS.
September 10, 2012
JHADURAM SAHU Vs. STATE OF CHHATTISGARH
December 11, 2012
JHARKHAND ISPAT UDYOG PVT LTD Vs. MANIKDAS MANIKPURI
January 9, 2012
JHUNIYA BAI Vs. ASHOK KUMAR
March 27, 2012
JHUTEL RAM KAUSHIK Vs. STATE OF MADHYA PRADESH
April 4, 2012
JINDAL STEEL AND POWER LIMITED Vs. COMMISSIONER OF CENTRAL ESCISE AND CUSTOMS
June 20, 2012
JITENDRA KUMAR DURGE Vs. STATE OF CHHATTISGARH
February 2, 2012
JITENDRA SINGH BAGGA Vs. CHHATTISGARH STATE CIVIL SUPPLIES CORPN. LTD.
November 1, 2012
JOGI Vs. DIL KUWAR
January 25, 2012
JOHAN PANNA Vs. STATE OF C.G.
February 8, 2012
JUMMAN Vs. STATE OF MADHYA PRADESH
August 22, 2012
K V MOHAN RAO Vs. INDIAN OIL CORPORATION LIMITED
January 20, 2012
KADTI RAMA Vs. STATE OF M.P.
August 29, 2012
KALASRAM Vs. STATE OF C.G.
August 30, 2012
KALAWATI KOTLA Vs. SHOKILAL
July 27, 2012
KALESHWAR SINGH RAJPUT Vs. STATE OF CHHATTISGARH
February 9, 2012
KALYAN BANJARE Vs. GONDA BAI
February 10, 2012
KAMAL KUMAR Vs. JAWAHAR LAL PATEL
February 2, 2012
KAMAL SINGH AND OTHERS Vs. STATE OF M.P.
June 26, 2012
KAMLA BAI Vs. STATE OF CHHATTISGARH
July 10, 2012
KAMLESH KUMAR SAHU Vs. STATE OF CHHATTISGARH
June 18, 2012
KAMLESH SAHU Vs. STATE OF CHHATTISGHARH
September 13, 2012
KAMLESH URAON ALIAS BIRANSAI Vs. STATE OF CG
October 18, 2012
KANKER ROADWAYS Vs. STATE OF CHHATTISGARH
November 5, 2012
KARMACHARI GRIH NIRMAN COOPERATIVE HOUSING SOCIETY LTD RAIPUR Vs. SAMANT CONSTRUCTION PVT LTD RAIPUR
January 27, 2012
KARNAIL SINGH THAKUR Vs. STATE OF CHHATTISGARH
July 9, 2012
KARTIKRAM SHRIVAS Vs. PERSONAL MANGER SECL
March 1, 2012
KAUSHAL KUMAR SINGH Vs. STATE OF C G
July 27, 2012
KAWASI DULA Vs. STATE OF M.P.
August 21, 2012
KAWASI GUDIYA Vs. STATE OF CHHATTISGARH
October 31, 2012
KEDARNATH TIWARI Vs. RAJU SINGH THAKUR
May 2, 2012
KEERTI KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
June 25, 2012
KEJURAM YADAV Vs. STATE OF CHHATTISGARH
August 14, 2012
KESHAV PRASAD PATEL Vs. SOUTH EASTERN COALFIELDS LIMITED
July 9, 2012
KETKI BAI Vs. LEELAWATI BAI
January 19, 2012
KHEM LAL SAHU Vs. GRAM PANCHAYAT BAHATARAI DISTRICT BILASPUR
February 17, 2012
KHILESHWARI Vs. BHAKOLI DAS MANIKPURI
January 17, 2012
KHOMANLAL Vs. STATE OF CHHATTISGARH
November 2, 2012
KHORBAHRA Vs. STATE OF M.P
August 22, 2012
KHORWA ALIAS MANGLU Vs. STATE OF M.P. (NOW C.G.)
March 28, 2012
KHOSWA Vs. STATE OF M P
March 28, 2012
KICHCHE JOGA Vs. LAKHMA KAWASI
September 20, 2012
KIRAN CHOUDHARY Vs. STATE OF MP NOW STATE OF CG
September 20, 2012
KIRAN CHOUDHARY Vs. STATE OF MP NOW STATE OF CG
September 17, 2012
KISHORCHAND BHOI Vs. LEELA SAHU
April 4, 2012
KRISHNA BAI Vs. RAM KHILAWAN RATHORE
November 5, 2012
KRISHNA IRON STRIPS AND TUBES PRIVATE LIMITED Vs. STATE OF CHHATTISGARH
May 19, 2012
KRISHNA IRON STRIPS AND TUBES PRIVATE LIMITED Vs. STATE OF CHHATTISGARH
March 19, 2012
KRISHNA KUMAR DHURI Vs. SANTOSHI BAI
May 8, 2012
KRISHNA KUMAR PARASTE Vs. STATE OF CHHATTISGHARH
October 9, 2012
KRISHNA MEHAR Vs. STATE OF CHHATTISGARH
January 23, 2012
KRISHNAPAL SINGH Vs. STATE OF MP
January 6, 2012
KU VIDHYA MISHRA Vs. GOVERNING BODY
August 3, 2012
KUBER GRIH NIRMAN CO-OPERATIVE SOCIETY LTD. Vs. RADHE SHYAM SHUKLA
January 17, 2012
KUBER SINGH Vs. ASSOCIATED INDUSTRIAL FURNACES PRIVATE LTD
March 23, 2012
KUMAIT RAM SHANDILYA Vs. STATE OF CHHATTISGARH
April 27, 2012
KUMAR BAN GOSWAMI Vs. STATE OF CHHATTISGARH
September 19, 2012
KUNTI BAI Vs. MAHADEO VISHWAKARMA
April 9, 2012
KUNTI BAI Vs. STATE OF CHHATTISGARH
April 13, 2012
KUSHAL CHOUHAN Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
March 5, 2012
KUWAR SINGH Vs. STATE OF M.P
August 28, 2012
LACHHARAM Vs. STATE OF CHHATTISGARH
February 9, 2012
LAKHA BAI Vs. SITARAM DASERIYA
January 3, 2012
LAKHAN LAL Vs. STATE OF C.G.
November 21, 2012
LAKHAN LAL Vs. STATE OF C.G.
June 22, 2012
LAKHANLAL AND VISHNU PRASAD AND SAKHIRAM Vs. STATE OF M P NOW C G
March 13, 2012
LALA @ KRISHAN KUMAR Vs. STATE OF MADHYA PRADESH
July 13, 2012
LALA PRASAD Vs. STATE OF M P
June 16, 2012
LALA PRASAD @ LOKESHWAR KESARWANI Vs. STATE OF M.P
June 18, 2012
LATA BAI Vs. DHANESH KUMAR SAHU
July 5, 2012
LAXMAN Vs. STATE OF C.G.
August 9, 2012
LAXMAN LALWANI Vs. STATE OF CHHATTISGARH
February 22, 2012
LAXMI PRASAD Vs. STATE OF CHHATTISGARH
March 6, 2012
LAXMIDAS MANIKPURI Vs. STATE OF CHHATTISGARH
October 3, 2012
LEELA BAI Vs. STATE OF M.P
November 9, 2012
LILARAM Vs. STATE OF M.P.
April 25, 2012
LIYAKAT KHAN Vs. STATE OF C.G.
August 14, 2012
LOCHAN Vs. STATE OF CHHATTISGARH
August 17, 2012
LUKESH ALIAS LOKESH Vs. STATE OF CHHATTISGARH
March 21, 2012
M K RAI Vs. STATE OF CHHATTISGARH
April 26, 2012
M L VERMA Vs. STATE OF CHHATTISGARH
February 16, 2012
M. L. SAHU Vs. STATE OF CHHATTISGARH
January 30, 2012
M/S B. HIMMATLAL AGRAWAL Vs. STATE OF CHHATTISGARH
February 7, 2012
M/S BHILAI CASTINGS PVT LIMITED Vs. MAHATRIN BAI
July 18, 2012
M/S ORISSA CONCRETE & ALLIED INDUSTRIES LTD Vs. UNION OF INDIA
February 14, 2012
MAA MAHAMAYA INDUSTRIES LTD Vs. UNION OF INDIA
October 9, 2012
MACADUM MAKERS Vs. STATE OF CHHATTISGARH
March 23, 2012
MADAN DEWAGAON Vs. STATE OF CHHATISHGARH
August 29, 2012
MADAN SAHU Vs. STATE OF CHATTISH GARH
July 24, 2012
MADANLAL JAISWAL Vs. STATE OF CHHATTISGARH
October 8, 2012
MADHOW SAO Vs. RAMBHA DEVI
July 19, 2012
MAHAVEER @ BUDGA Vs. STATE OF CHHATTISGHAR
September 14, 2012
MAHENDRALAL SALUJA Vs. MUNICIPAL CORPORATION BILASPUR
April 2, 2012
MAHESH KUMAR SHARMA Vs. STATE OF CHHATTISGARH
January 9, 2012
MAHLURAM Vs. STATE OF CHHATTISGARH
March 19, 2012
MAMTA GOEL Vs. STATE OF CHHATTISGARH
September 11, 2012
MAMTA VAISHNAV Vs. GOVINDDAS VAISHNAV
January 17, 2012
MANBASIYA Vs. STATE OF MADHYA PRADESH
July 31, 2012
MANBODH Vs. STATE OIF C.G.
December 11, 2012
MANGALA Vs. DHURUWA
March 19, 2012
MANGLURAM Vs. STATE OF CHHATTISGARH
April 2, 2012
MANGRI BAI Vs. DHANI
February 13, 2012
MANGTIN Vs. RAHIBAI
January 24, 2012
MANHARAN LAL KAUSHIK Vs. SUBHASH GIRI
May 10, 2012
MANHARAN LAL TIWARI Vs. STATE OF CHHATTISGARH
January 30, 2012
MANMOHAN Vs. STATE OF M.P. (NOW C.G.)
August 16, 2012
MANNULAL Vs. JHADURAM
March 27, 2012
MANOJ AGRAWAL Vs. SURYABHAN SINGH
March 2, 2012
MANOJ AGRAWAL Vs. R R ENERGEY COMPANY LTD
March 14, 2012
MANOJ KUMAR MINJ Vs. STATE OF M.P.
November 22, 2012
MANOJ KUMAR MISHRA Vs. STATE OF CHHATTISGARH
December 6, 2012
MANOJ MODI Vs. STATE OF CHHATTISGARH
January 27, 2012
MANUWEL Vs. STATE M.P.
August 22, 2012
MATHURA PRASAD BAIGA Vs. STATE OF CHHATTISGARH
July 9, 2012
MATI RATRE Vs. STATE OF CHHATTISGARH
November 7, 2012
MAYARAM & ORS. Vs. STATE OF C.G.
October 18, 2012
MEERA UPADHYAY Vs. STATE OF MADHYA PRADESH
August 30, 2012
MENAKA SHEEL Vs. GOPAL SHEEL
April 17, 2012
MILAN KUMAR Vs. STATE OF CHHATTISGARH
December 5, 2012
MITHLESH SAHU Vs. STATE OF CHHATTISGARH
August 27, 2012
MOHAMMAD YUSUF RAJA Vs. AZIZ KHAN
January 13, 2012
MOHAMMED IKLAKH Vs. STATE OF C.G.
June 22, 2012
MOHAN DAS SONWANI Vs. STATE OF CHHATTISGARH
November 29, 2012
MOHANLAL VERMA Vs. STATE OF C.G.
April 13, 2012
MOHARDAS Vs. STATE OF MADHYA PRADESH
October 19, 2012
MOHARLAL SAHU Vs. STATE OF CHHATTISGARH
January 16, 2012
MOHD ISMAIL Vs. STATE OF MP NOW STATE OF CG
March 14, 2012
MOHD RAMZAN KHAN Vs. VIRENDRA SINGH
July 31, 2012
MOHD. SHAMIM Vs. STATE OF CHHATTISGARH
February 28, 2012
MOHD. YUSUF Vs. STATE OF CHHATTISGARH
July 30, 2012
MOOLCHAND KOTDIYA Vs. PARASCHAND VAIDYA
March 1, 2012
MOTIMBAI Vs. STATE OF C G
February 15, 2012
MP RATHOR Vs. STATE OF CHHATTISGARH
April 24, 2012
MSP STEEL & POWER LTD. Vs. UNION OF INDIA
November 29, 2012
MUKESH GUPTA AND OTHERS Vs. STATE OF MADHYA PRADESH
February 23, 2012
MUKESH KUMAR Vs. STATE OF CHHATTISGARH
May 7, 2012
MUKESH KUMAR @ MUKKU SATNAMI Vs. STATE OF M.P.
July 3, 2012
MUKESH KUMAR BAIDH Vs. STATE OF CHHATTISHGARH
August 24, 2012
MUKESH KUMAR SHRIVASTAV Vs. STATE OF CHHATTISGARH
March 26, 2012
MUMTAZ Vs. STATE OF M P
March 1, 2012
MUNSHI RAM Vs. STATE OF MADHYA PRADESH
October 30, 2012
MUSHAYRA BEGUM Vs. MUKESH TIWARI
January 17, 2012
NAGENDRA PRASAD MISHRA Vs. STATE OF M.P
February 17, 2012
NAJIBAN BEGAM Vs. UMESH YADAV
June 21, 2012
NAND RAM YADAV Vs. STATE OF C.G.
September 27, 2012
NANDAU @ VANSH BAHADUR Vs. STATE OF C.G.
August 21, 2012
NANKIDAU Vs. STATE OF MADHYA PRADESH
May 11, 2012
NANKIDAU ALIAS NANDIRAM Vs. STATE OF M.P
May 11, 2012
NARENDRA GOEL Vs. ALOK FERRO ALLOYS LIMITED
April 3, 2012
NARENDRA KOSARE Vs. KUNDAN LAL BAIRWA
February 8, 2012
NARESH KUMAR SATNAMI Vs. STATE OF CHHATTISGARH
February 22, 2012
NARSINGRAM Vs. STATE OF C G
September 25, 2012
NASIR KHAN Vs. STATE OF CHHATTISGARH
December 4, 2012
NATIONAL INSURANCE COMPANY LTD. Vs. KALPANADAS AND OTHERS
April 17, 2012
NATTHULAL JAISWAL Vs. STATE OF CHHATTISGARH
July 10, 2012
NAVLAL DADSENA Vs. BRIJESH CHANDRA MISHRA
November 9, 2012
NEELAM KAUSHAL CHANDRAKAR Vs. STATE OF CHHATTISGARH
September 5, 2012
NEELAVATI Vs. DHAN SINGH
June 20, 2012
NETRAM SAHU Vs. STATE OF CHHATTISGARH
June 27, 2012
NEW INDIA INSURANCE CO LTD Vs. PRAHLAD SAHU
January 3, 2012
NIDHI KESHARWANI Vs. STATE OF CHHATTISGARH
April 23, 2012
NILIMA NAVEEN DOLE Vs. UNION OF INDIA
September 6, 2012
NIMESH SHUKLA Vs. VIKAS KUMAR
April 2, 2012
NIMESH SHUKLA Vs. VIKAS KUMAR
March 20, 2012
NIRANJAN Vs. STATE OF CHHATTISGARH
July 20, 2012
NIRMALA AGRAWAL Vs. STATE OF CHHATTISGARH
March 21, 2012
NIRMALA SARTHI & ORS Vs. JEETRAM YADAV ORS
May 7, 2012
NIWAS DAS Vs. STATE OF CHHATTISGARH
August 31, 2012
NOVA IRON AND STEEL LIMITED Vs. STATE
September 18, 2012
O P VERMA Vs. STATE OF CHHATTISGARH
February 22, 2012
O S VASUKUTTAN Vs. INDUSTRIAL COURT CHHATTISGARH
March 1, 2012
O.K. RAJAGOPALAN Vs. O.K. RAJAGOPALAN
June 22, 2012
OM PRAKASH ALIAS OM SONI Vs. STATE OF C G
April 26, 2012
OM PRAKASH DEWANGAN Vs. PATIRAM SAHU
February 7, 2012
OMENDRA SHAH KUNJAM Vs. STATE OF CHHATTISGARH
February 21, 2012
ORIENTAL INSURANCE CO LTD Vs. BEDI BAI
January 25, 2012
ORIENTAL INSURANCE CO LTD Vs. RAMBARAN
February 7, 2012
ORIENTAL INSURANCE CO LTD Vs. UTTARA DEVI
March 27, 2012
ORIENTAL INSURANCE CO. LTD Vs. BHURI BAI
January 24, 2012
ORIENTAL INSURANCE CO. LTD. Vs. ROSE MERY DAAN
September 3, 2012
ORIENTAL INSURANCE COMPANY LIMITED Vs. DAMARU GOND
July 9, 2012
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAMKHILAWAN DHRUV
July 17, 2012
ORIENTIAL INSURANCE COMPANY LTD Vs. PARMNAND
March 14, 2012
P. S. CHOUHAN, ADVOCATE Vs. DR. JITENDRA KANSARI
July 13, 2012
PADMA Vs. PRABHAT BAJPAYEE
February 16, 2012
PADMANI SAHU & ORS Vs. UMARDEEN JAMALUDDIN MUSALMAN AND OTHERS
May 7, 2012
PADMAWATI Vs. RAGHU PRASAD AGRAWAL
November 7, 2012
PADMUKHO KASER Vs. STATE OF MADHYA PRADESH
July 5, 2012
PADMUKHO KASER AND TWO OTHERS Vs. STATE OF M.P
July 5, 2012
PAL SINGH CHAWLA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
September 17, 2012
PANCHRAM Vs. STATE OF M.P
May 9, 2012
PANCHRAM @ PANCHPAM Vs. STATE OF CHHATTISGARH
July 9, 2012
PANNALAL MOURYA Vs. STATE OF CHHATTISGARH
May 7, 2012
PARAS VANASPATI PVT LTD Vs. MANORAMA INDUSTRIES PRIVATE LIMITED
August 9, 2012
PARASMANI KASHYAP Vs. STATE OF C.G.
January 3, 2012
PARDESHI PAHARIYA Vs. STATE OF CHHATTISGARH
April 27, 2012
PARMENDRA MALHOTRA Vs. JYOTI MALHOTRA
January 18, 2012
PARSU Vs. STATE OF C G
October 15, 2012
PARVATI DEWANGAN & ORS Vs. BENIRAM, SHIVCHARAN & ORS
April 18, 2012
PAWAN KUMAR AGRAWAL Vs. GOVT OF CHHATTISGARH
May 2, 2012
PAWAN KUMAR ALIAS BABLA Vs. STATE OF M P (NOW C G)
August 22, 2012
PAWAN KUMAR KASHYAP Vs. RUKHMANI KASHYAP
April 20, 2012
PAWAN KUMAR NAVLANI Vs. STATE OF MADHYA PRADESH (NOW STATE OF CHHATTISGARH)
April 26, 2012
PAYAL TRAVELS Vs. STATE TRANSPORT APPELLATE TRIBUNAL
January 23, 2012
PEER MOHAMMAD KHAN Vs. STATE OF C.G
March 21, 2012
PHAGU RAM Vs. STATE OF CHHATTISGARH
June 22, 2012
PHOOLCHAND Vs. STATE OF C.G.
December 6, 2012
PHULAN BAI Vs. MOHAMMAD GULAB
September 12, 2012
PITAMBAR DAS MANIKPURI Vs. NATIONAL THERMAL POWER CORPORATION LTD
April 25, 2012
POLISETTI NAGESHWAR RAO Vs. PREETAM SINGH
January 4, 2012
POOJA CHAMECHA Vs. MANCHIT RAO BHASKER
June 26, 2012
POYAMI BIJJU Vs. STATE OF C.G.
June 29, 2012
PRABANDHAK, SHRI KALYAN SEVA ASHRAM TRUST Vs. LAKSHMI BAI
April 23, 2012
PRABHA CHOUBEY Vs. DEVI PRASAD
August 3, 2012
PRABHAT BELA MARKAM Vs. INDIAN OIL CORPORATION LTD
September 26, 2012
PRABHAT KUMAR SINHA Vs. L.I.C. OF INDIA
October 4, 2012
PRADEEP KASHYAP Vs. STATE OF CHHATTISGARH
October 5, 2012
PRADEEP KUMAR AGARWAL Vs. BHILAI CEMENT COMPANY P LTD
July 31, 2012
PRADEEP SHENDE Vs. STATE OF C.G.
November 21, 2012
PRAHLAD RAO & OTHERS AND RAVINDRA RAO BHONSLE Vs. STATE OF MADHYA PRADESH
January 25, 2012
PRAKASH CHAND JAIN Vs. NARENDRA KUMAR
June 29, 2012
PRAKASH CHANDRA AGRAWAL Vs. STATE OF CHHATTISGARH
November 23, 2012
PRAKASH INDUSTRIES LIMITED CHAMPA Vs. UNION OF INDIA
February 13, 2012
PRAKASH PARAKH Vs. MAHESH KUMAR JAIN
April 30, 2012
PRAMOD KUMAR PHILIPS Vs. CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION
April 16, 2012
PRAMODANI MISHRA Vs. STATE OF CHHATTISGARH
July 4, 2012
PRASHANT Vs. ASTHA INNOVATION PRIVATE LIMITED
May 8, 2012
PRAVEEN KUMAR PURSETH Vs. STATE OF CHHATTISGARH
July 2, 2012
PREM LAL Vs. STATE OF MADHYA PRADESH
October 1, 2012
PREM SINGH Vs. DERIHA
August 16, 2012
PREMANUS LAKDA Vs. STATE OF M P
November 5, 2012
PREMLAL Vs. STATE OF C G
October 19, 2012
PRITAM Vs. STATE OF M P
November 30, 2012
PUNIA BAI Vs. STATE OF C.G
November 7, 2012
PUNITRAM Vs. STATE OF CHHATTISGARH
June 15, 2012
PUNNI BAI KANOJE Vs. STATE OF CHHATTISGARH
March 23, 2012
PUSHPA BAI & ORS Vs. ISHWARI KUMAR & ORS
May 1, 2012
PUSHPALATA VERMA Vs. SANJAY KUMAR RAJWADE
February 6, 2012
PUSPLATA DAS Vs. KARTIK RAUT
July 4, 2012
R B SINGH Vs. UNION OF INDIA
April 13, 2012
R K TRANSPORT KORBA Vs. STATE OF CHHATTISGARH
February 16, 2012
R L SAHU Vs. MOH TAHIR SHEKH
March 30, 2012
R MUKHOPADHYAY Vs. COAL INDIA LTD
March 13, 2012
R R DHRUW Vs. UNION OF INDIA
June 19, 2012
R S BAJWA & COMPANY AND ORS Vs. AMOLAK SINGH BHATIA AND ORS
April 23, 2012
R SREEKANTAN NAIR Vs. NATIONAL MINERAL DEVELOPMENT CORPORATION LTD
April 13, 2012
R.S. BAJWA & CO. Vs. STATE OF C.G.
September 20, 2012
RADHA BAI Vs. DAUWARAM YADAV
February 1, 2012
RADHABAI DIED AND DELETED Vs. PHULKUNWA BAI
February 16, 2012
RADHESHYAM Vs. STATE OF C.G.
September 4, 2012
RADHESHYAM YADAV Vs. RADHESHYAM YADAV
April 9, 2012
RAHUL SAHU Vs. PT RAVISHANKAR UNIVERSITY
February 27, 2012
RAHUL SOOR Vs. KIRTI SOOR
May 3, 2012
RAJ KUMAR BAJAJ Vs. STATE OF MADHYA PRADESH
August 7, 2012
RAJ SONWANI Vs. STATE
October 30, 2012
RAJASTHAN PATRIKA PVT. LTD. Vs. SPEAKER CHHATTISGARH LEGISLATIVE ASSEMBLY
October 30, 2012
RAJEEV GUPTA Vs. STATE OF MP
January 2, 2012
RAJEEV KUMAR JAISAWAL Vs. STATE OF CHHATTISGARH
January 30, 2012
RAJENDRA PATEL Vs. STATE OF CHHATTISGARH
July 30, 2012
RAJENDRA PRASAD @ RAJBO Vs. STATE OF C.G.
May 2, 2012
RAJESH KUMAR Vs. STATE OF CHHATTISH GARH
October 8, 2012
RAJESH LIVINGSTONE Vs. STATE OF CHHATTISGARH
March 21, 2012
RAJKUMAR Vs. STATE OF CHHATTISGARH
February 22, 2012
RAJKUMAR KURRE Vs. STATE OF CHHATTISGARH
July 17, 2012
RAJKUMAR KURRE Vs. STATE OF CHHATTISGARH
July 7, 2012
RAJKUMAR SONI Vs. STATE OF CHHATTISGARH
April 23, 2012
RAJNATH ALIAS RAAJNATH Vs. STATE OF MADHYA PRADESH
October 9, 2012
RAKESH SINGH Vs. STATE OF CHHATTISGARH
July 13, 2012
RAM ACHARAJ TIWARI Vs. VIJAY KUMAR
May 1, 2012
RAM BHAROS CHHAPARIYA Vs. NEETA DEVI
June 25, 2012
RAM GOPAL AGRAWAL Vs. UNION OF INDIA & ANR.
October 9, 2012
RAM JEEVAN YADAV Vs. STATE OF CHHATTISGARH
November 29, 2012
RAM KUMAR Vs. STATE OF CHHATTISGARH
July 17, 2012
RAM KUMAR CHAUDHARY Vs. STATE OF CHHATTISGARH
April 23, 2012
RAM KUMAR CHOUBEY Vs. STATE OF CHHATTISGARH
March 26, 2012
RAM LAL Vs. STATE OF CHHATTISGARH
June 14, 2012
RAM NIWAS Vs. STATE OF CHHATTISGARH
April 19, 2012
RAM PRASAD Vs. STATE OF MADHYA PRADESH
June 14, 2012
RAM PRASAD Vs. STATE OF CG THROUGH SHO PS KAWARDHA DISTRICT RAJNANDGAON CG
February 17, 2012
RAM SAHU Vs. STATE OF CHHATTISGARH AND ORS.
July 18, 2012
RAM SEWAK Vs. STATE OD MP
September 6, 2012
RAM YADAV Vs. STATE OF CHHATTISGHARH
September 6, 2012
RAMA MISHRA Vs. JITENDRA KUMAR
April 9, 2012
RAMADHAR BHASKAR Vs. STATE OF MADHYA PRADESH
April 12, 2012
RAMAIYA Vs. STATE OF MADHYA PRADESH
February 27, 2012
RAMANAND SAHU Vs. STATE OF CHHATTISGARH
July 16, 2012
RAMAYAN Vs. STATE OF M P
January 17, 2012
RAMBAHORAM Vs. STATE OF CHHATTISGARH
July 3, 2012
RAMBHAROSE URVASA Vs. BHARAT REFRACTORIES LTD
February 22, 2012
RAMBHAROSH @ KONDA Vs. STATE OF M.P. (NOW C.G.)
August 22, 2012
RAMESH PRASAD AHIRWAR Vs. STATE OF M P NOW CHHATISH GARH
August 29, 2012
RAMESH SURANA Vs. STATE OF CHHATTISGARH
April 16, 2012
RAMESHWAR Vs. STATE OF C.G.
September 7, 2012
RAMESHWARI YADAV Vs. ROHIT KUMAR
January 11, 2012
RAMJI CHOUHAN Vs. STATE OF MADHYA PRADESH (NOW THE STATE OF CHHATTISGARH)
April 24, 2012
RAMKUMAR PRAJAPATI Vs. STATE OF C.G
November 6, 2012
RAMKUMAR SAHU Vs. RAJENDRA PRASAD
January 25, 2012
RAMNANDAN Vs. STATE OF M P
January 10, 2012
RAMNATH Vs. STATE OF CHHATTISGARH
March 30, 2012
RAMNATH Vs. STATE OF CHHATTISGARH
March 27, 2012
RAMNATH ALIAS BHAIRA Vs. STATE OF CHHATTISGARH
August 21, 2012
RAMPYARE Vs. STATE OF CHHATTISGARH
June 19, 2012
RAMSANEHI Vs. SHRI KRISHNA SAHU
August 22, 2012
RAMSUKH NARAYAN KASHYAP Vs. STATE OF CHHATTISGARH
March 26, 2012
RAMU LAL DEWANGAN Vs. STATE OF CHHATTISGARH
July 19, 2012
RANG LAL Vs. STATE OF CHHATTISGARH
November 19, 2012
RANJANA KAMBLE Vs. RANJANA ALIAS VIMALTAI
April 17, 2012
RANJEET @ AJAYDAS Vs. STATE OF MADHYA PRADESH (NOW STATE OF CHHATTISGARH)
August 21, 2012
RANJEET SINGH BINDRA Vs. RAJESH TIKRIHA
February 6, 2012
RATAN KUMAR JAIN Vs. STATE OF M P
September 6, 2012
RATAN KUMAR JAIN Vs. STATE OF M P
December 5, 2012
RATAN KUMAR JAIN Vs. STATE OF M P
July 4, 2012
RATAN SINGH KANWAR Vs. STATE OF CHHATTISGARH
August 30, 2012
RATKO BESAHU RAM Vs. BHAJAN RAM
February 8, 2012
RATNESH DEV SHARMAN Vs. CIPLA LIMITED
September 24, 2012
RAVI KUMAR MEHAR Vs. CHHATTISGARH STATE ELECTION COMMISSION
November 6, 2012
RAVINDRA TIWARI Vs. STATE OF CHHATTISGARH
February 3, 2012
RAVISHANKAR SHUKLA UNIVERSITY Vs. SUMIT KUMAR SONI
March 1, 2012
RAVISHANKER GABEL Vs. STATE OF CHHATTISGARH
July 16, 2012
REETU BHADHA Vs. HIRA KUNWAR
March 15, 2012
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. DERHIN BAI
March 12, 2012
REKHA ALIAS KAVITA Vs. STATE OF M.P
July 3, 2012
REKHA SINGH Vs. VARENDRANATH MUKHERJEE
March 19, 2012
RESHAM LAL ALIAS BADRI PRASAD PATEL Vs. MANU
January 13, 2012
REWA RAM SAHU Vs. STATE OF CHHATTISGARH
August 21, 2012
RISHI KUMAR SHARMA Vs. STATE OF CHHATTISGARH
June 15, 2012
ROHIT KUMAR Vs. STATE OF C.G.
November 23, 2012
ROHIT KUMAR Vs. STATE OF C.G.
October 31, 2012
ROOPKALA CLOTH CENTRE Vs. HALAI MEMON JAMAT
April 25, 2012
ROYAL SUNDARAM ALLIANCE GENERAL INSURANCE COMPANY LIMITED Vs. REGISTRAR HIGH COURT OF CHHATTISGARH
January 16, 2012
RUKHMANI DEWANGAN Vs. ARVIND KUMAR PATEL
January 6, 2012
RUKMAN BAI Vs. SUKHMAN BAI
July 27, 2012
RUNGTA COLLEGE OF ENGINEERING AND TECHNOLOGY BHILAI Vs. STATE OF CHHATTISGARH
August 6, 2012
RUPENDRA KUMAR SAHU Vs. STATE OF CHHATTISGARH
June 14, 2012
S K CHATURVEDI Vs. STATE OF CHHATTISGARH
February 22, 2012
S K INDUSTRIES Vs. STATE OF CHHATTISGARH
June 11, 2012
S K S ISPAT & POWER LTD Vs. COMMISSIONER CUSTOMS & EXCISE
September 26, 2012
S K S ISPAT AND POWER LIMITED Vs. SOUTH EASTERN COALFIELDS LTD
January 19, 2012
S K SONI Vs. STATE OF CHHATTISGARH
December 3, 2012
S KUMARS ASSOCIATES AKM JV Vs. SOUTH EASTERN COALFIELDS LTD
November 7, 2012
S L WARKARE Vs. STATE OF CHHATISGARH
May 10, 2012
S R BAGHEL Vs. STATE OF MP
September 20, 2012
S. K. CHANDER AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 3, 2012
SACHIN KUMAR SINGH Vs. AKHILESH KUMAR SONI
May 8, 2012
SAGAR ASHOK KAMBLE Vs. STATE OF C.G.
July 24, 2012
SAGAR KUMAR SEN Vs. STATE OF CHHATTISGARH
June 27, 2012
SAGNI BAI Vs. STATE OF MP
January 9, 2012
SAHADEV AND ANOTHER Vs. STATE OF CHHATTISGARH
March 6, 2012
SAHASRAM JANGDE AND OTHERS Vs. STATE OF C.G. AND OTHERS
August 3, 2012
SAHODRA BAI Vs. GAJENDRA SINGH
July 13, 2012
SALIKRAM Vs. STATE OF M P
February 15, 2012
SALMA BEGUM Vs. AAMNA BEE
January 4, 2012
SALMA HUSSAIN Vs. AYUB HUSSAIN
April 10, 2012
SAMAILAL Vs. STATE OF MADHYA PRADESH
October 3, 2012
SAMELAL Vs. STATE OF MADHYA PRADESH NOW STATE OF CHHATTISGARH
March 5, 2012
SAMUEL BADA Vs. STATE OF M P
November 1, 2012
SANDEEP RAI Vs. STATE OF CHHATTISGARH
May 10, 2012
SANDEEP SHUKLA Vs. STATE OF CHHATTISGARH
July 12, 2012
SANDEEP VERMA Vs. STATE OF C G
December 11, 2012
SANJAY JAIN Vs. STATE OF MADHYA PRADESH
October 30, 2012
SANJAY RATHORE Vs. STATE OF CHHATTISGARH
June 28, 2012
SANT ALIAS SANTRAM Vs. STATE OF M.P.
October 18, 2012
SANTOSH KUMAR BAIGA Vs. STATE OF CHHATTISGARH
April 23, 2012
SANTOSH KUMAR MITTAL & ANR. Vs. STATE OF C.G. & ORS.
March 12, 2012
SANTOSH KUMAR NISHAD Vs. STATE OF MADHYA PRADESH
March 22, 2012
SANTOSH KUMAR UPADHYAY Vs. STATE OF CHHATTISGARH
April 23, 2012
SANTOSH SAHU Vs. STATE OF CHHATTISGARH
October 31, 2012
SANTOSH SAHU Vs. STATE OF C G
October 30, 2012
SANTOSH SINGH @ BALLU Vs. STATE OF C.G.
October 17, 2012
SANTYOSH KUMAR DEWANGAN Vs. STATE OF CHHATTISGARH
April 23, 2012
SAPNA JAISWAL Vs. STATE OF CHHATTISGARH
March 26, 2012
SAROJ @ VINITA Vs. SANTOSH KU. AGRAWAL
March 21, 2012
SARSWATI YADAV Vs. TIKARAM VERMA
May 9, 2012
SASANKAN Vs. STATE OF CHHATTISGARH
January 23, 2012
SATRUGHNA Vs. STATE OF MADHYA PRADESH
July 26, 2012
SATYA PRAKASH DHINGRA Vs. MUNICIPAL CORPORATION BILASPUR
February 16, 2012
SATYAJEET NATH Vs. RATNA NATH
January 31, 2012
SATYANARAYAN MISHRA Vs. STATE OF CHHATTISGARH
June 15, 2012
SAVITA BAI Vs. GOVIND DHIMAR
October 17, 2012
SAVITRI DEVI AND ORS Vs. SANJAY SHARMA AND ANR
January 2, 2012
SEEMA PANDEY Vs. VIJAY PANDEY
February 14, 2012
SEEMA TRIPATHI Vs. STATE OF CHHATTISGARH
July 4, 2012
SETHO PRASAD GUPTA Vs. STATE OF CHHATTISGARH
September 14, 2012
SETRAM Vs. STATE OF M.P
July 4, 2012
SHADANI BUILDERS Vs. BEGRAJ AGRAWAL
June 11, 2012
SHAHID ALI Vs. STATE OF C.G.
August 8, 2012
SHAHNAJ KHATUN Vs. SULEMAN
July 13, 2012
SHAILENDRA SINGH Vs. NITENDRA KUMAR
October 1, 2012
SHAILJA DWIVEDI Vs. FIRM KIRITKUMAR CHUNNILAL
August 3, 2012
SHAKUNTLA RAO Vs. STATE OF M P
August 3, 2012
SHALLOO ALIAS AVLESH KUMAR Vs. STATE OF MADHYA PRADESH
August 1, 2012
SHAMBHOO SINGH Vs. STATE OF M.P
June 20, 2012
SHAMIM BANO Vs. ASRAF KHAN
March 1, 2012
SHANKAR GUPTA Vs. DHARAMDAS GUPTA
April 30, 2012
SHANKAR ISRANI Vs. AMARJEET KAUR
July 31, 2012
SHANKAR LAL GAJENDRA Vs. BHUPENDRA GAJENDRA
January 5, 2012
SHANKAR SINDHI Vs. STATE OF MADHYA PRADESH
February 7, 2012
SHANTI DEVI JATAV AND OTHERS Vs. UTTAM CONSTRUCTION COMPANY AND OTHERS
November 22, 2012
SHARAD GANVEER @ DHAN DHAN Vs. STATE OF CHHATTISGARH
May 10, 2012
SHASHANK JAISWAL Vs. NEELAM JAISWAL
March 14, 2012
SHASHANK SHEKHAR SONI Vs. REGISTRAR, HON’BLE HIGH COURT OF CHHATTISGARH
October 19, 2012
SHATRUGHAN Vs. STATE OF MADHYA PRADESH
July 6, 2012
SHATRUGHAN YADAV Vs. STATE OF CHHATTISGARH
July 18, 2012
SHATRUHAN SAHU Vs. STATE OF CHHATTISGARH
February 28, 2012
SHEELA WAKANKER Vs. MEENA KUMARI SHARMA
January 19, 2012
SHEETAL KUMAR PAWAR Vs. CHIEF INFORMATION COMMISSIONER
February 16, 2012
SHEIKH BABOO Vs. MADANLAL JAISWAL
April 10, 2012
SHEIKH WAHID Vs. STATE OF CHHATTISGARH
April 16, 2012
SHEIKH WAHID Vs. STATE OF CHHATTISGARH
May 11, 2012
SHESNATH Vs. STATE OF C.G.
December 13, 2012
SHIFA NATH Vs. STATE OF CHHATTISGARH
April 11, 2012
SHILPA SINGH RAJPUT Vs. CHHATTISGARH SWAMI VIVEKANAND TECHNICAL UNIVERSITY
November 29, 2012
SHIV KUMAR Vs. STATE OF CHHATTISGARH
March 6, 2012
SHIV KUMAR ALIAS KUSHWA AND OTHERS Vs. STATE OF CHHATTISGARH
May 7, 2012
SHIV SINGH Vs. STATE OF CHHATTISGARH
February 7, 2012
SHIVA ALIAS SHIV PRASAD Vs. STATE OF M P
November 1, 2012
SHIVA ENTERPRISES Vs. NTPC SAIL POWER CO PVT LTD
June 11, 2012
SHIVCHARAN ALIAS JARHA Vs. STATE OF MADHYA PRADESH
June 21, 2012
SHIVNARAYAN Vs. STATE OF CHHATTISGARH
February 17, 2012
SHRADDHA AKASH SHRIVASTAV Vs. STATE OF CHHATTISGARH
August 30, 2012
SHREE CONSTRUCTION Vs. STATE OF CHHATTISGARH
April 10, 2012
SHREEJIKRUPA PROJECT LTD Vs. STATE OF CHHATTISGARH
April 12, 2012
SHRENIK RAJA ROADWAYS TRANSPORT CONTRACTOR AND COMMISSION AGENT Vs. FOOD CORPORATION OF INDIA
March 19, 2012
SHRI VIVEK GOENKA Vs. STATE OF CHHATTISGARH
March 21, 2012
SHRI-MAN BRANCH MANAGER, THE ORIENTAL INSURANCE COMPANY LTD Vs. VISHESHWAR MISHRA
February 1, 2012
SHRIKRISHNA PANDEY Vs. CHHATTISGARH VIDHAN SABHA
April 12, 2012
SHRINKHLA SINGH Vs. STATE OF CHHATTISGARH
March 27, 2012
SHUBHAM TEJWANI Vs. STATE OF CHHATTISGARH
October 5, 2012
SHYAM LAL DEWANGAN Vs. STATE OF CHHATTISGARH
August 24, 2012
SHYAM LAL ROY Vs. CHHATTISGARH PUBLIC SERVICE COMMISSION
July 4, 2012
SHYAM SUNDER TANDON Vs. STATE OF CHHATTISGARH
April 23, 2012
SIDDH GOPAL NAREDI Vs. STATE OF CHHATTISGARH
December 1, 2012
SITARAM Vs. STATE OF CHHATTISGHARH
September 25, 2012
SITARAM Vs. STATE OF MADHYA PRADESH
August 1, 2012
SITARAM MOHABIA Vs. PARAMANAND PAINTER
August 14, 2012
SKS ISPAT LTD. Vs. UNION OF INDIA
December 12, 2012
SMT. CHANDRALATA RAI Vs. STATE OF CHHATTISGARH & OTHERS.
June 25, 2012
SMT. GUNJA DEVI DUBEY & ORS. Vs. RASAL SINGH & ORS.
September 6, 2012
SMT. NILIMA NAVEEN DOLE Vs. UNION OF INDIA. & ORS.
February 22, 2012
SMT. PREMLATA DEVALIA AND OTHERS Vs. LIC OF INDIA AND ANOTHER
February 1, 2012
SMT. RENUKA KAHAR Vs. SUKHDEV CHAND AND OTHER
March 14, 2012
SMT. SUDHA CHOUBEY Vs. STATE OF M.P. (NOW C.G.)
October 9, 2012
SMT. SUMAN SINGROUL Vs. STATE OF CHHATTISGARH & ORS.
June 22, 2012
SOMNATH Vs. STATE OF M P
January 2, 2012
SONA RAKSHEL Vs. VINOD KUMAR NAYAK
February 28, 2012
SONIKA PANDEY Vs. STATE OF CHHATTISGARH
September 28, 2012
SONKU RAM Vs. RAJENDRA KUMAR
February 17, 2012
SONMATI Vs. LACHHMAN
August 13, 2012
SONSAI AND BEER SINGH GOND Vs. STATE OF MADHYA PRADESH NOW STATE OF CHHATTISGARH
March 5, 2012
SONU ALIAS SATENDRA KUMAR Vs. STATE OF CHHATTISGARH
March 5, 2012
SOP SINGH Vs. STATE OF C.G.
January 10, 2012
STATE BANK OF INDIA BRANCH OFFICE FAFADIH RAIPUR Vs. MEGHRAJ CONTRACTOR
April 3, 2012
STATE OF C G Vs. DIPAK KUMAR
November 7, 2012
STATE OF C G Vs. MANOJ KUMAR
November 21, 2012
STATE OF C.G. Vs. RAJESH SINGH @ RAJU @ RAJEEV PARIHAR
March 28, 2012
STATE OF CG Vs. AVANISH JYOTISHI
March 20, 2012
STATE OF CHHATTISGARH Vs. U R SINGH
June 18, 2012
STATE OF CHHATTISGARH Vs. TULESHWAR SINHA
January 11, 2012
STATE OF CHHATTISGARH Vs. JONHU AND OTHERS
January 12, 2012
STATE OF CHHATTISGARH Vs. MURLIDHAR AGRAWAL
June 15, 2012
STATE OF CHHATTISGARH Vs. RAMLAL YADAV
February 29, 2012
STATE OF CHHATTISGARH Vs. RAM BHAROS RAJWADE
July 4, 2012
STATE OF CHHATTISGARH Vs. SHRIKISHAN AGRAWAL
January 31, 2012
STATE OF CHHATTISGARH Vs. OMKAR PRASAD
February 3, 2012
STATE OF CHHATTISGARH Vs. BABU ABRAHAM
July 16, 2012
STATE OF M P Vs. PARMESHWAR NAI
October 31, 2012
STATE OF M P NOW CG Vs. DILIP KUMAR DUBEY
June 13, 2012
STATE OF MADHYA PRADESH Vs. SURESH SINGH
October 31, 2012
STATE OF MADHYA PRADESH Vs. S K RASTOGI
October 16, 2012
STATE OF MADHYA PRADESH NOW CHHATTISGARH Vs. KRISHNA KANIVA PADDY
June 28, 2012
STATE OF MADHYA PRADESH NOW STATE OF CHHATTISGARH Vs. MOTURAM
August 14, 2012
STATE OF MP (NOW C G) Vs. L K SAHU
August 3, 2012
STEEL AUTHORITY OF INDIA LTD Vs. BAHAL DAS
June 19, 2012
STTAE OF CHHATISGARH Vs. NAHRU
February 29, 2012
SUBHAN ALI Vs. STATE OF CHHATTISGARH
August 6, 2012
SUBHASH CHANDRA AGRAWAL Vs. STATE OF MADHYA PRADESH
April 3, 2012
SUDHRAM Vs. STATE OF CHHATTISGARH
May 7, 2012
SUKHAL SINGH Vs. STATE OF CHHATTISGARH
January 11, 2012
SUMAN KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
March 2, 2012
SUMAN SINGH Vs. STATE OF CHHATTISGARH
September 13, 2012
SUMAN SINGH Vs. STATE OF C.G.
May 9, 2012
SUMANT SARATHI Vs. STATE OF CHHATTISGARH
July 2, 2012
SUNDER LAL Vs. STATE OF CHHATTISGARH
September 21, 2012
SUNDER SINGH RATHORE Vs. STATE OF MADHYA PRADESH
May 10, 2012
SUNHAR SINGH DHRUV Vs. STATE OF M.P.
June 21, 2012
SUNIL BAJAJ Vs. TRIYAMBAK SHARMA
August 28, 2012
SUPRAM PRASAD Vs. STATE OF C.G.
July 25, 2012
SURAJ PRASAD GUPTA Vs. STATE OF C.G
July 27, 2012
SURENDRA GAYAKWAD Vs. JANAKBAI
May 1, 2012
SURENDRA KUMAR Vs. STATE OF M P
January 17, 2012
SURENDRA KUMAR JAIN Vs. PRADEEP KUMAR AGRAWAL
March 2, 2012
SURESH DUBEY Vs. STATE OF C G
December 1, 2012
SURESH KAMBLE Vs. STATE OF MADHYA PRADESH
April 10, 2012
SURESH KUMAR PATEL & ANAN KUMAR PATEL Vs. STATE C.G.
May 11, 2012
SURESH PATEL Vs. STATE OF CHHATTISGARH
June 18, 2012
SUSHIL KUMAR AGRAWAL Vs. STATE OF MADHYA PRADESH
August 16, 2012
SUSHIL KUMAR BANCHHOR Vs. STATE OF CHHATTISGARH
February 24, 2012
SUSHIL LOHAR Vs. STATE OF C.G.
October 19, 2012
T S SINGH DEO Vs. RAMANUJ DUBEY
September 11, 2012
TAKESHWAR YADAV Vs. STATE OF CHHATTISGARH
January 12, 2012
TARACHAND LODHI Vs. STATE OF C.G.
July 30, 2012
TARAN KUMAR Vs. STATE OF C.G.
January 11, 2012
TARUN KUMAR Vs. STATE OF CHHATISH GARH
August 30, 2012
TATI MALA Vs. STATE OF M P
October 2, 2012
TEJRAM DEEWAN Vs. STATE OF C.G.
May 2, 2012
TELAM BOJJA Vs. STATE OF M P
October 19, 2012
TIJAU RAM Vs. MAHENDRA KUMAR AND ORS
January 2, 2012
TIJAURAM ANJOR SINGH Vs. SATISH CHANDRAKAR
August 31, 2012
TINTUS TIGGA Vs. STATE OF CHHATTISGARH
February 15, 2012
TIRATH PRASAD YADAV Vs. STATE OF CHHATTISGARH
February 6, 2012
TRIBHUVA SINGH THAKUR Vs. STATE OF MADHYA PRADESH
September 14, 2012
TULA RAM Vs. STATE OF CHHATTISGARH
May 9, 2012
TULSI DAS Vs. BINDURBAI DIED
February 2, 2012
TULSI DAS Vs. BINDURBAI DIED
January 2, 2012
UMA SHANKAR SHUKLA Vs. LALITA BAI
February 8, 2012
UMESH JOSHI Vs. SOUTH EASTERN RAILWAYS
December 1, 2012
UMMED SINGH Vs. STATE OF MADHYA PRADESH
July 10, 2012
UNION OF INDIA Vs. CHHATTISGARH BEVERAGES PVT LTD
January 9, 2012
UNION OF INDIA Vs. M/S. BHARAT ALUMINUM CO. LTD.
August 17, 2012
UNION OF INDIA Vs. MOHINI INDUSTRIES
December 13, 2012
UNION OF INDIA Vs. STEEL AUTHORITY OF INDIA LTD.
April 26, 2012
UNION OF INDIA Vs. INDIAN ISPAT WORKS PVT. LTD.
December 10, 2012
UNION OF INDIA Vs. IBP COMPANY LTD.
December 12, 2012
UNION OF INDIA Vs. STEEL AUTHORITY OF INDIA LTD.
November 23, 2012
UNION OF INDIA Vs. PUNJSTAR INSULATION FIBRES CO.
December 5, 2012
UNITED INDIA INSURANCE CO LTD Vs. DINESHWAR KUMAR KHUNDASHYAM & ANR
April 25, 2012
UNITED INDIA INSURANCE CO LTD Vs. KUNTI BAI
June 12, 2012
UNITED INDIA INSURANCE CO. LTD. Vs. RANIPATI KUNWAR & ORS.
February 15, 2012
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GHERA BAI
April 18, 2012
UNITED INDIA INSURANCE COMPANY LIMITED Vs. LAXMIN BAI
September 13, 2012
UNITED INDIA INSURANCE COMPANY LIMITED RAIPUR CG Vs. VIRENDRA KUMAR VERMA
July 2, 2012
UNITED INDIA INSURANCE COMPANY LTD. THROUGH BRANCH MANAGER Vs. MANOJ KUMAR SHRIVASTAVA
October 19, 2012
UNIWORTH LTD Vs. COMMR. OF CUS. AND C. EX.
August 29, 2012
URMILA Vs. KRISHNASWAMI PILLE
July 6, 2012
URMILA DEVI Vs. STATE OF CHHATTISGARH
April 13, 2012
UTTAM CHANDRA MESHRAM Vs. STATE OF CHHATTISGARH
February 28, 2012
V K SINHA Vs. STATE OF CHHATTISGARH
August 27, 2012
VAISHALI KALMEGH Vs. PRAVEEN KALMEGH
January 18, 2012
VANDANA A CHOUHAN Vs. STATE OF CHHATTISGARH
April 16, 2012
VANDANA GLOBAL LTD. Vs. SAPPHIRE MINMETALS CORP. LTD
June 12, 2012
VANSHIDHAR Vs. STATE OF M P
July 6, 2012
VASWANI INDUSTRIES LTD Vs. SOUTH EASTERN COALFIELDS LTD
February 7, 2012
VASWANI INDUSTRIES LTD Vs. COMMISSIONER OF C. EX.
December 3, 2012
VED PRAKASH CHOURE Vs. STATE OF CHHATTISGARH
July 25, 2012
VEERCHAND JAIN Vs. STATE OF CHHATTISGARH
April 9, 2012
VIJAY CHAUDHARY Vs. DEVENDRA KUMAR NAYAK
July 6, 2012
VIJAY KUMAR Vs. STATE OF CHHATTISGARH
April 25, 2012
VIJAY KUMAR ALIAS MUNNA Vs. STATE OF MADHYA PRADESH
July 3, 2012
VIJAY KUMAR AND ANR. Vs. STATE OF CHHATTISGARH
November 26, 2012
VIJENDRA KUMAR CHANDNIHA Vs. SITARAM DASERIYA
January 3, 2012
VIJENDRA SINGH BAIS Vs. STATE OF CHHATTISGARH
October 29, 2012
VIKAS KUMAR VERMA Vs. LUCHIYA DEVI
April 25, 2012
VIKAS PRATAP SINGH RATHORE Vs. STATE OF CHHATTISGARH
April 9, 2012
VIKRAM KUMAR MANJHI AND OTHERS Vs. STATE OF CHHATTISGARH
March 19, 2012
VIMAL KUMAR Vs. STATE OF CHHATTISGARH
January 27, 2012
VIMLA MEHTA AND ANOTHER Vs. SHANTI MEHTA AND OTHERS
February 23, 2012
VIMLA SHARMA Vs. SARITA TAMRAKAR
March 5, 2012
VIMLESH MISHRA Vs. SOUTH EASTERN COAL FIELDS LTD
August 1, 2012
VINAY HEGDE Vs. STATE OF CHHATTISGARH AND OTHERS
March 19, 2012
VINOD KUMAR Vs. STATE OF C G
October 19, 2012
VINOD KUMAR SAHU Vs. STATE OF C.G.
December 14, 2012
VINOD SINGH Vs. STATE OF M.P.
July 23, 2012
VIRENDRA BHAGAT Vs. STATE OF CHHATTISGARH
February 29, 2012
VIRENDRA KUMAR Vs. STATE OF CHHATTISGARH
October 3, 2012
VIRENDRA KUMAR DIWAN Vs. STATE OF CHHATTISGARH
July 26, 2012
VIRGO SOFTECH LIMITED Vs. STATE OF CHHATTISGARH THROUGH
February 28, 2012
VIRODHAN Vs. POONAM PRASAD JAISWAL
November 21, 2012
VISHAL Vs. RAMJEE
February 28, 2012
VISHAL KUMAR JAIN Vs. STATE OF CHHATTISGARH
August 13, 2012
VISHNU ACHARI Vs. STATE OF M P
February 11, 2012
VISHNU ACHARI AND OTHERS Vs. STATE OF MADHYA PRADESH
January 11, 2012
VISHNU SAHU Vs. STATE OF CHHATTISGARH
March 5, 2012
VISHWAJEET ALIAS KRISHNA BHARADWAJ Vs. STATE OF CHHATTISGARH
January 5, 2012
WASIM NIZAMI Vs. STATE OF CHHATTISGARH
September 21, 2012
YAD RAM VERMA Vs. STATE OF CHHATTISGARH
July 10, 2012