Case Index

Title
Date
IRINE D'SOUZA Vs. SHAMBU KALLU VEERABHADRA TEMPLE UDYAVARA
July 10, 2012
K.L. GNANAPRASAD RAO Vs. STATE OF KARNATAKA
August 25, 2012
K.P. SHIVAPPA Vs. STATE
October 1, 2012
P. NAGARATHNA Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
June 11, 2012
RADHA BAI Vs. STATE OF KARNATAKA BY JAYANAGAR POLICE STATION SHIMOGA
July 26, 2012
Y.S. COMPANY ENTERPRISES, BANGALORE Vs. AARTHI CAROLINE EDWARDS
April 11, 2012
12 Technologies India Private Limited - 132/133, Divyasee Technopolis, Yamalur Post, Off Airport Road, Banglaore - 560037 Vs. NIL
January 6, 2012
A A GANAPATHY Vs. STATE OF KARNATAKA BY SUB-INSPECTOR OF POLICE
June 4, 2012
A ANANTHAYYA BHAT Vs. K S SURYA NARAYANA RAO
June 5, 2012
A B SUBHASH @ BOSE; K K DEVAIAH @ DEVI @ DINESH Vs. STATE OF KARNATAKA
July 6, 2012
A CHANDRAPPA Vs. MANAGEMENT OF BANGALORE METROPOLITAN TRANSPORT CORPORATION
July 10, 2012
A G AJITH KUMAR Vs. STATE
July 16, 2012
A G CHANDRAPPA Vs. M G SHIVAPPA
July 6, 2012
A GOVINDARAJU Vs. STATE OF KARNATAKA
September 10, 2012
A K MUNIYAMMA AND ORS Vs. PEDDANARAYANAPPA AND ORS
October 19, 2012
A KOWSALYA BAI Vs. UNION OF INDIA
June 5, 2012
A N MASHALDI Vs. STATE OF KARNATAKA
June 8, 2012
A N RAMALINGEGOWDA Vs. STATE OF KARNATAKA BY ITS SECRETARY URBAN DEVELOPMENT DEPARTMENT
February 7, 2012
A N VENU Vs. VENKATASWAMY ALIAS VENKATASWAMAPPA
June 7, 2012
A NAGARAJA Vs. ASSISTANT COMMISSIONER
July 2, 2012
A NAGENDRA Vs. K NAGARAJ
September 26, 2012
A NARASIMHA Vs. G C DAYANANDA
August 2, 2012
A Narayanappa S/o. Ashwathappa Vs. Government of Karnataka Rep. by Its Secretary Department of Panchayath Raj Dr. B.R. Ambedkar Veedhi, M.S. Building, Bangalore - 560001 and others
September 7, 2012
A SOLOMON Vs. USHA U RAO
July 17, 2012
A SURESH SHETTY AND ORS Vs. REGIONAL TRANSPORT AUTHORITY
July 3, 2012
A V KULKARNI Vs. STATE OF KARNATAKA KRISHNARAJA POLICE STATION
August 2, 2012
A VEERESH Vs. STATE OF KARNATAKA
December 12, 2012
A. ABDUL RAFEEKH Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
December 11, 2012
A. Ananthayya Bhat S/o Late Subbanna Bhat Vs. Sri K.S. Surya Narayana Rao Chief Executive Officer Zilla Panchayath Bangalore Urban District Krushi Bhavan Complex Bangalore, Sri C. Mariyappa president Zilla Panchayath Bangalore Urban district Kru
June 5, 2012
A. Anwar Pasha S/o. Late Ameer Jan Vs. The Managing Director (Admn. and HR) Karnataka Power Transmission Corporation Limited, Cauveri Bhavan, Bangalore and others
September 27, 2012
A. GOPAL Vs. STATE OF KARNATAKA
April 12, 2012
A. Govindaraju, S/o. Late Sri. Appanna Vs. State of Karnataka, by Lok Ayuktha Police, City Division, Bangalore Rep. by Learned Public Prosecutor
September 10, 2012
A. Janardhana Shetty, Son of Late Sankappa Shetty Vs. The State of Karnataka, represented by its Secretary, Department of Commerce and Industries, Vidhana Soudha, Bangalore-560001, Special Land Acquisition Officer, The Karnataka Industrial Area
September 27, 2012
A. KRISHNAPPA Vs. STATE OF KARNATAKA
January 2, 2012
A. L. SATISH KUMAR Vs. STATE OF KARNATAKA
September 14, 2012
A. Mohandas Rai S/o K. Thamappa Rai Vs. Sri Rajesh Shah S/o P.H. Shah
November 2, 2012
A. Shyamasundar, S/o. Laksminarayana Vs. Sri. Abdul Hameed, S/o. Aboobkar Hassan
August 10, 2012
A. Syed Mastan, S/o Late Syed Ahmed Vs. Mr. A Syed Mahaboob, S/o Late Syed Ahmed
August 1, 2012
A.B. RESHMI Vs. GOVERNMENT OF KARNATAKA
December 11, 2012
A.B. WADEYAR Vs. HIGH COURT OF KARNATAKA
December 18, 2012
A.C. FRANCIS Vs. B.K. SURENDRAKUMAR
March 14, 2012
A.C. Muniraju S/o Late Chikkappanna Vs. S.M. Narayanagowda S/o Late. Munegowda
October 1, 2012
A.C.PRAKASH Vs. TAZEEN RUHI
December 10, 2012
A.G. Jayanna Vs. The State of Karnataka
May 4, 2012
A.G. NAGARAJ Vs. C.H. RUDRAPPA
September 4, 2012
A.H. Girisha S/o. Hemanna AN Gadi Vs. Dr. S Sadashivappa
January 3, 2012
A.H. Vijaya Kumar, S/o. Late A.V. Hanumantha Rao and others Vs. Venkata Reddy The Managing Director and Member Secretary Common Cadre Committee For Primary Co-Operative Agriculture and Rural Development Banks in Karnataka, Alur Venkata Rao Road
January 4, 2012
A.M. KRISHNEGOWDA Vs. STATE OF KARNATAKA
March 2, 2012
A.M. Siddeshwara Aradhya S/o late Nanjaiah Vs. M/s. Federal Bank Ltd., Rep by its Authorised Officer Banaswadi Branch No. 7, OMBR Layout Banaswadi Main Road Banaswadi, Bangalore-43, Smt. V. Vijayalakshmi W/o Bhadraradhya
August 13, 2012
A.M. Sudhakar Vs. Magnus Health Care and Research Centre (P.) Ltd.
July 2, 2012
A.N. Jayanathi W/o A.R. Prakash Vs. The Deputy Commissioenr Chickamagalur District Chickamagalur, The Deputy Commissioner of Excise, Chickamagalur Dist. Chickamagalur, The Excise Inspector Kadur Range, Kadur Chickamagalur District and L. Krishna
October 10, 2012
A.S Veeraiah S/o Subbappa Vs. B. Ninganna S/o Foster Father Nangappa
April 20, 2012
A.S. KRISHNA MURTHY, Vs. ABDUL MAJID AND THE MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION
November 2, 2012
A.S.NARAYANA RAO Vs. CHAIRMAN
October 31, 2012
A.SAIKUMAR Vs. R.G.SHASHIKALA
August 25, 2012
A.Z. Zahir Hussain S/o Late Zainul Hussain Vs. H. Sadashiva S/o Late P. Hanumaiah
August 9, 2012
AADIL @ SYED AADIL Vs. STATE THROUGH ASHOK NAGAR
November 20, 2012
Abbas Ali Bohra S/o Late Tayab Ali Bohra Vs. Sri V.V. Armugam S/o V.S. Venkateshan
November 6, 2012
Abbobakkar Siddique Vs. The Managalore City Corporation Mangalore DK Represented by its Commissioner, The Standing Committee for Tax Finance and Appeals, Mangalore City Corporation Represented by its President and Sri K.S. Abdul Azeez
September 13, 2012
ABDUL AZEEM Vs. STATE OF KARNATAKA
April 10, 2012
Abdul Gafoor and others Vs. State by Punjalakatte Police, rep. by SPP High Court of Karnataka and Hassan Saheb S/o. Budan Saheb
September 14, 2012
ABDUL HAFEEZ Vs. STATE
June 29, 2012
ABDUL KHADAR Vs. STATE OF KARNATAKA
July 2, 2012
ABDUL KHADAR Vs. MALLIK L KAPADIA
July 30, 2012
Abdul Khadar S/o. Abdulla Vs. State of Karnataka Represented by CCB Police, Bangalore
September 24, 2012
Abdul Mafeez S/o Abdul Rauf Vs. Branch Manager National Insurance Company Ltd Branch Office, Giri Complex Basaveshwar Chowk Gandhi Gunj Road Bidar and Mohan S/o Sharanappa Khadke Major
December 7, 2012
ABDUL MAZHAR Vs. STATE BY MANGALORE
July 13, 2012
ABDUL NAVEED Vs. MASBAH NAJAM
March 21, 2012
Abdul Rahman S/o Lt Mohd Abdulla Major, Abdul Rahim S/o Lt Mohd Abdulla Major, Smt. Fouzia Begum Since Dead by Lrs (Latheef Khan Husband of Deceased Fouzia Begum, Major and others) All Are R/a 75/3, Makan Road Bangalore - 1 and Amthul Muqeet D/o Late Mohd Vs.
September 4, 2012
ABDUL REHMAN Vs. JAYALAKSHMI
August 21, 2012
ABDUL RUB SHARIFF Vs. STATE OF KARNATAKA
December 14, 2012
ABDUL SALAM Vs. B VENKATA VARA PRASAD
August 24, 2012
ABDUL SATTAR Vs. STATE OF KARNATAKA
August 14, 2012
Abdul Vazeed S/o Vazid Sab Vs. Sri. Jayaraj S/o Anthappa, Major Matasagara Village and Post Sakaleshapura Taluk Hassan District (Owner of the lorry bearing Reg. No. KA-13/6859) and The Branch Manager New India Assurance Co. Ltd. Hema Mansion, Ga
September 13, 2012
Abdulkhadar Jilani S/o Dongarisab Goye @ Gove Vs. Yasmin W/o Abdulkhadar Jilani Goye @ Gove
November 28, 2012
ABDULLA BAIG @ ZAMEER Vs. R. PRAKASH
October 8, 2012
ABDULSAMAD Vs. SURESH BASAVANT KHANAGOANKAR
August 24, 2012
Abhishek Stone Crusher A Proprietorship Concern SY.No. 101/2, Thamatakal Village Chitradurga-577501 Represented by Its Proprietor Mr. A.R. Abhishek Vs. State of Karnataka Department of Mines and Geology Kanija Bhavan, Race Course Road Bangalore-
December 14, 2012
Abubucker Siddiq @ Mohammad Siddiq Vs. B. Hussainabba. Major, S/o. Abdul Khader
March 14, 2012
ACHUTHA B SHETTY Vs. KESHAV
July 26, 2012
Acropetal Technologies. Limited Regd Office No. 2/10 3rd Floor, Ajay Plaza 1st Main, N.S. Palya Bannerghatta Road Bangalore - 560 076 Vs. Nil
April 20, 2012
ADAGOUDA BABURAO PATIL Vs. STATE OF KARNATAKA
August 1, 2012
ADDL. DIR. GENERAL OF FOREIGN TRADE Vs. AMRITSAR SWADESHI WOOLLEN MILLS
August 9, 2012
Adeshwar Granites Pvt. Ltd., No. 14-B, Attibele Industrial Area, Hosur Road, Anekal Taluk Bangalore District [By Arvind Jain Vs. The Additional Commissioner of Commercial Taxes, Zone-II, Vanijya Therige Karyalaya, Gandhinagar, Bangalore - 560009
July 13, 2012
ADHOKSHAJA FINANCE AND INVESTMENTS PRIVATE LIMITED Vs. RAVI S/O DATTURAO KULKARNI
August 13, 2012
Adhyayana Vidya Trust, Srinidhi, No. 505, 4th Cross, 2nd Stage, 2nd Block, HRBR Layout, Kalyananagara, Bangalore - 560043 By Its Secretary, Murthy, Son of Lingaiah Vs. Bangalore Development Authority, T. Chowdaiah Road, Kumara Park, Bangalore, B
September 22, 2012
ADI CHUNCHANAGIRI EDUCATION TRUST Vs. DODDEGOWDA
September 20, 2012
Adichunchanagiri Hospital and Research Centre and Adichunchanagiri Institute of Medical Sciences, B.G. Nagar - 571 448 Nagamangala Taluk, Mandya District, Represented by its Medical Superintendent Dr. S.B. Vasanth Kumar Vs. Sri. C. Lingappa Sio
June 1, 2012
ADILAKSHMAMMA Vs. DEPUTY COMMISSIONER
June 15, 2012
ADVOCATES ASSOCIATION BANGALORE Vs. UNION OF INDIA
May 16, 2012
AERONAUTICAL DEVELOPMENT AGENCY Vs. V NANJAMMA
May 23, 2012
Afroz S/o. Ahmed Ali Pale and Ahmed Ali S/o. Khaja Sab Vs. State Through Shahabad Town Police Station
September 12, 2012
Aftab ali, S/O. Sri. Muneer ahmed Vs. T.A.P.C.M.S., Mudiegere, Rep. by its Managing Director Sri. Gopal, S/o. Giddappa Setty
August 1, 2012
Afzal Hussain S/o. Late Abdul Khader Since Deceased by his Legal Represent Ative Smt. Parveen Banu D/o. Afzal Hussain Major, RO. Ugrani House Mallar Village, Via Kapu Udupitq. and Dist. Vs. Bhaskar Kotian S/o. Late Seena Bangera
November 5, 2012
Agni Aero Sports Adventure Academy Pvt. Ltd. A Company incorporated under the provisions of Companies Act, 1956 and having its registered Office at Hangar No. 2. Jakkur Aerodrome, 12th K.M., Bellary Road, Bangalore-560 064, Rep. by its Director Capt. Arvi Vs.
January 24, 2012
AGRICULTURAL PRODUCE Vs. SIDDAIAH S
June 1, 2012
Agricultural Produce Market Committee Vs. Omen Baby and others
November 22, 2012
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. JAYARAMEGOWDA, S/O SIDDEGOWDA
August 2, 2012
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. POORNACHANDRA OWNER OF RAVINDRA RICE MILL
July 31, 2012
Ahmed Ali Saheb Vs. Thammanna Gowda
September 12, 2012
Aishwarya Fort Represented By Its Managing Partner Mr. Arun Kumar S/o Narasimhashetty Vs. The State of Karnataka Through Its The Principal Secretary Finance Department Vidhana Soudha Dr. B.R. AmbedKar Road Bangalore-560001 and others
August 1, 2012
AJAZ AHAMED Vs. MANAGER ICICI, LOMBARD INSURANCE COMPANY LTD
September 21, 2012
AJAZ ALI KHAN Vs. JAYARAM SON OF KEMPAIAH
June 29, 2012
AJITH BALSE Vs. CAPT RANGA KARKERE
April 20, 2012
AKBAR Vs. GOKULAM CHITS AND FINANCE CO-OPERATIVE PVT LTD
July 25, 2012
AKHIL ALIAS HEMADRI ALIAS HEMADRI YADAV Vs. STATE OF KARNATAKA
June 1, 2012
AKHILA KARNATAKA HINDU DEVALAYAGALU Vs. STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARTMENT
July 26, 2012
Akkayamma Vs. State of Karnataka and others
March 29, 2012
Akkayamma W/o T S Bachi Reddy Vs. Smt Lakshmamma W/o Late B M Appareddy and others
November 28, 2012
AKKAYYA CONSULTANCY SERVICES Vs. MFAR CONSTRUCTIONS PRIVATE LIMITED
July 4, 2012
Akku Poojarthy Vs. K. Sadananda Bhat S/o K. Krishna Bhat
August 7, 2012
AKTAR JAN W/O BASHASAB Vs. STATE OF KARNATAKA
July 3, 2012
ALEEM PASHA Vs. STATE OF KARNATAKA
August 27, 2012
ALEX THOMAS S/O M S THOMAS Vs. STATE OF KARNATAKA
July 18, 2012
ALFONSE RAJU P Vs. ADDITIONAL DIRECTOR
July 26, 2012
Allabax S/o. Hasimper Mirji Vs. Sri Muniraju J. Major, Prop:Janatha Travel Agencies, Cox Town, Gover Road Cross, Bangalore-05, The Branch Manager Oriental Insurance Co. Ltd., 401/2, F-1, Swastik Manandi, Arcade, S.C. Road, Bangalore-20, Basavara
August 2, 2012
ALLEGIS SERVICES (INDIA) PVT LTD Vs. OLIVE TELECOMMUNICATION PVT LTD
July 2, 2012
ALLIANCE SPRINGS CONSTRUCTIONS PRIVATE LIMITED Vs. NIL
June 12, 2012
ALLIED CASTING SERVICES Vs. KARNATAKA STATE FINANCIAL CORPORATION
July 25, 2012
ALTAF @ AREEF Vs. STATION HOUSE OFFICER
December 12, 2012
Alumelamma Vs. State of Karnataka, By the Station House Officer Nandagudi Police Station, Bangalore Rural District
January 5, 2012
AMALGAMATED BEAN COFFEE TRADING COMPANY LIMITED Vs. STATE OF KARNATAKA
August 16, 2012
Amba Gowda Vs. M/s. My Dream Bar and Restaurant 1st Floor, No. 26 and 29/1 Kempegowda Circle Bangalore-560 009 Rep. by its Managing Partner Sri M. Thimme Gowda and others
June 4, 2012
AMBIENT ASSOCIATION Vs. STATE OF KARNATAKA
September 10, 2012
AMBIKA ALIAS AROGYAMMA Vs. STATE OF KARNATAKA
June 4, 2012
AMBIKA, W/O LATE DR ANANDATHEERTHA AND ORS Vs. CITY MUNICIPALITY AND ORS
September 11, 2012
Ambrutha Stone Crusher A Proprietorship Concern SY. No. 95/P2A, Iyyanahalli NH4 Chitradurga Takuk and District-577501 Represented by Its Proprietor Mr. B. Venkatesh Vs. State of Karnataka Department of Mines and Geology Kanija Bhavan, Race Cours
December 14, 2012
Ameenabhi @ Ameena Banu Vs. The State of Karnataka, Through Turuvekere Police, Turuvekere, Tumkur District, Represented by Public Prosecutor, Tumkur Court Complex, Tumkur-572227
December 26, 2012
AMIT GARG Vs. INDECOMM GLOBAL SERVICES MAURITIUS PRIVATE LTD
July 2, 2012
AMIT GAUTHAM Vs. INDECOMM GLOBAR SERVICES (MAURITIUS) PRIVATE LTD
August 2, 2012
AMITA NITIN SHIRGURKAR Vs. BELGAUM URBAN DEVELOPMENT AUTHORITY
June 19, 2012
AMJAD S/O SABJAN AND ORS Vs. STATE OF KARNATAKA
September 13, 2012
Amla Mary, W/o Sri Jairaj, D/o late Chimmppa Vs. Bangalore Mahanagar Palike, Shamlinagar Range, Bangalore-5600 By its Commissioner and Ors
April 16, 2012
Ammayamma and others Vs. Gundappa and others
September 24, 2012
Ammayamma W/o Doddaiah Vs. Mohammed Rasid Jamal
January 12, 2012
AMMAYYAMMA Vs. MUNISWAMY AINCE
November 23, 2012
AMRUTH @ SHIVASHARANAPPA Vs. STATE OF KARNATAKA
November 20, 2012
Anand S/o Hiragappa Sangogi Vs. Savita W/o Anand Sangogi
December 12, 2012
ANAND S/O SRINIVAS Vs. STATE
July 24, 2012
Anand S/o. Elias Kallu Vs. State of Karnataka, by Mahila Police, Hubli-Dharwad Rep. By State Public Prosecutor, Circuit Bench, Dharwad
September 12, 2012
ANAND THANGAVELU Vs. STATE OF KARNATAKA
August 14, 2012
ANAND V KALLANNAVAR Vs. BEML LIMITED
July 3, 2012
Ananda, S/o. Cheluvasetty Vs. Sri. Devaraj, S/o. Kariyappa
September 10, 2012
Anandaraju @ Wasim S/o. Late Jayaraju Vs. State of Karnataka Represented By Inspector Of Police, Srirangapatna Police Station, Mandya District
September 3, 2012
ANANTHARAJU Vs. STATE OF KARNATAKA
September 12, 2012
Anantharaju, S/o. Mahadevaiah Vs. State of Karnataka, By Huliyurdurga Police, Huliyurdurga, Tumkur District
September 12, 2012
ANANTHARAMU B G Vs. H R LAKSHMI ALIAS RAJANI
June 1, 2012
Anees Pasha S/o. Late Nizar Ahmed Vs. State of Karnataka Audugodi Police - 560 085
December 26, 2012
ANGADI PARAMESHWARAPPA Vs. PUJAR AJJAPPA
July 26, 2012
Anil kumar D S/o. Devendran Vs. Smt.Asha S
April 17, 2012
ANILKUMAR S Vs. KARNATAKA POWER TRANSMISSION
August 1, 2012
ANILKUTNAR ALIAS ANIL RAMANNA Vs. H R VINAY RAVIKUMAR & ANR
April 16, 2012
Anita Kudlayya Gudi W/o. Neelakanth Goudar Vs. The State of Karnataka Rep by Principal Secretary to Education Dept. (Higher), Govt. of Karnataka, M.S. Building, Bangalore and others
September 10, 2012
ANITHA B ASWANI AND ORS Vs. PAWAN JAGANNATH SHARMA AND ORS
December 12, 2012
Anitha C, W/o Sri Keshavamurthy Vs. Sri Gunashekar. V.G, S/o Sri V. Govindan
August 6, 2012
ANITHA W/O N RAMESH REDDY Vs. SRINIVAS C/O RAMAKRISHNA REDDY
July 3, 2012
Anjali and others Vs. The Government of India Ministry of Health and Family Welfare Department of Indian Systems of Medicine and Homeopathy Indian Red Cross Society Building Red Cross Road New Delhi-110001, The Rajiv Gandhi University of Health
October 5, 2012
Anjana Murthy S/o. Narasaiah and others Vs. State of Karnataka Urban Development Department Vikasa Soudha, Bangalore by its Secretary, The Deputy Commissioner and The President ISDMT Dist Co-Ordination Committee Tumkur District, Tumkur and The T
September 27, 2012
ANJANA SUBEDI Vs. MANAGING DIRECTOR
June 5, 2012
ANJANAMMA Vs. STATE OF KARNATAKA
March 1, 2012
Anjanappa S/o late Thammannappa Since dead by his L.Rs. (Smt. Chanamma W/o late Anjanappa and Hanumappa S/o late Thammannappa Vs. State of Karnataka By its Secretary Department of Revenue M.S. Building, Bangalore-1 and others
August 1, 2012
ANJINAPPA, S/O HANUMANTHAPPA AND ORS Vs. STATE OF KARNATAKA
August 8, 2012
Anjineyalu @ Anji, S/o. Late Thippeswamy Vs. The State of Karnataka (By its Bellary Rural P.S.) Represented by its State Public Prosecutor, High Court of Karnataka, Circuit Bench at Dharwad
August 28, 2012
Anjineyalu and others Vs. State of Karnataka
July 19, 2012
ANKALKOTI RAJENDRA SHANTHAPPA Vs. STATE OF KARNATAKA; HONBLE HIGH COURT OF KARNATAKA
November 29, 2012
Annaiah S/O Narayana Vs. State of Karnataka, By Beechanahalli Police
August 9, 2012
Annappa @ Appanna Vs. Keshavamurthy, S/o. Rajegowda. Major, Resident of Kargal Village, Konanur Hobli, Arkalgud Taluk - 573 201, Hassan District and The Manager, Royal Sundaram Alliance Co. Ltd., 1st and 2nd Floor, Sri. Balaji Savarin, No. 132,
January 11, 2012
ANNAPPA VIRUPAKSHAPPA BENAKANA GOWDA Vs. STATE OF KARNATAKA
August 10, 2012
Annapurneshwari Recreation Sangha (R) Thippapura Road Vivekanandanagar Doddaballapura - 561203 Bangalore Rural District, rep. by Its President Sri M. Raghu. S/o Sri Muniraju Vs. State of Karnataka, By Its Secretary, Home Department Vidhana Soudh
January 3, 2012
Annayappa S/o late Ayyappa Vs. State of Karnataka Rep. by the Principal Secretary to Housing and Urban Development Department Vidhana Soudha Dr. Ambedkar Road Bangalore-560 001. Bangalore Development Authority T. Chowdaiah Road, K.P. West Bangal
April 18, 2012
ANNAYYA ANCHAN S/O LATE KHADYA POOJARY Vs. P R PRABHAKAR RAO S/O LATE RAMAKRISHNA BHAT AND ORS
August 13, 2012
Ansar S/o Mustafa Vs. The State of Karnataka Represented by Station House Officer Kalasipalya Police Station, Bangalore Represented by its Government Pleader High Court Complex, Banglore
November 2, 2012
ANSUMAN PADHY Vs. PRAGYAN PADHY
August 13, 2012
ANUPAMA Vs. T.SRINIVASALU
November 21, 2012
Anupama Education Society (r) West of Chord Road, 2nd Stage, Mahalakshmipuram, (Beside Avani Shankar Mutt), Bangalore-560 086. Represented by its Secretary Sri. P. Nagarajachar Vs. The Commissioner, Bangalore Development Authority, Kumara Park W
September 13, 2012
ANUSUYA, W/O LATE VENKATESHA @ KENCHANNA; N V YOGESHA, S/O LATE VENKATESHA @ KENCHANNA AND ORS Vs. HATTYGOWDA, S/O MUDDEGOWDA; REGIONAL MANAGER, UNITED INDIA INSURANCE CO LTD
October 16, 2012
ANWAR S/O MAHABOOB PINJARI Vs. STATE THROUGH CHITTAPUR P.S. TQ. CHITTAPUR
November 15, 2012
Anwar, S/o. Davalsab Ansari Vs. The State of Karnataka. Represented by its Chief Secretary to the Government of Karnataka, Vidhana Soudha, Ambedkar Veedhi, Bangalore and The High Court of Karnataka, Represented by its Registrar General, Bangalor
January 3, 2012
APEX LUMINARIES EMPLOYEES UNION Vs. MANAGEMENT OF APEX LUMINARIES PRIVATE LTD
January 31, 2012
APPALAPPA Vs. STATE OF KARNATAKA
December 20, 2012
Appalappa, Son of Channarayappa, Since deceased by his Legal representatives, (Byamma, Wife of Late Appalappa Vs. State of Karnataka, Department of Revenue, Represented by Principal Secretary, K.R. Circle, Bangalore-560001, Special Deputy Commis
December 20, 2012
Appanna @ Laxmaiah Vs. The State of Karnataka
September 12, 2012
APSAR ALIAS SYED APSAR Vs. STATE BY YELAHANKA NEW TOWN POLICE STATION
July 26, 2012
ARAKERE MEENUGARARA SAHAKARA SANGHA NIYAMITHA Vs. STATE OF KARNATAKA
July 3, 2012
ARAKERE MEENUGARARA SAHAKARA SANGHA NIYAMITHA Vs. STATE OF KARNATAKA
July 30, 2012
Arakere Meenugarara Sahakara Sangha Niyamitha, Arakere Village, Srirangapatna Taluk, Mandya District Vs. State of Karnataka and others
July 3, 2012
ARASUKUMARI Vs. STATE OF KARNATAKA
June 22, 2012
Arecanut Processing and Sales Co-Operative Society Ltd., (Apsccs) Sagar, Shimoga District, A Cooperative Society Registered Under The Karnataka Cooperative Societies Act Represented By Its Secretary Apmc Yard, Sagar City Shimoga District Pin 577401@appell Vs.
April 16, 2012
Aristotle Teachers Training Institute K.G.F., Represented By Its Secretary, L. Syed Shahzada S/o Late Abdul Latheef Vs. National Council for Teachers Education Southern Regional Committee, Represented By Its Regional Director, Nagarbhavi, Jnana
December 14, 2012
ARJUN, Vs. SHIVAPPA @ YALLAPPA
July 6, 2012
Arkaniyamma, Since deceased by her LR., N. Veluswamy, S/o. Late K.Nalliyanagounder Vs. National Highways Authority of India, Project Implementation Unit, Near JMIT, NH-4 (Km-201), Chitradurga-577502, Rep. by its Project Director, The Competent A
January 6, 2012
Armugam, S/o Chinnaswamy, No. 21/1, 1st Cross, Kudlugate Main Road, Hosur Road, Bangalore Vs. State of Karnataka, Represented by its Secretary, Department of Home, Vidhana Soudha, Bangalore - 01, Commissioner of Police, Bangalore City, Bangalore
December 26, 2012
ARUN Vs. MANAGER
July 30, 2012
ARUN KUMAR Vs. STATE OF KARNATAKA
April 19, 2012
ARUN RAJU Vs. LYDIA ANJALI AND ANR
April 2, 2012
Arunachalam Properties Consultants and Promoters Private Limited, Having its Office at No. 201, Royal Corner, No. 1 and 2, 2nd Floor, Lalbagh Road, Bangalore-560 027, Represented by its Chairman- Dr. R. Arunachalam Vs. The State of Kamataka, Rep
December 18, 2012
Arunachalam S/o Venkateshappa Vs. Sri N. Ramakrishna S/o Narasimha Murthy C.R.
June 4, 2012
Arvind Syndicate Prop : Smt. Bhawari Bai W/o Late Sri. Dungarmalji Vs. M/s. Rajesh Exports Limited A Public Limited Company Incorporated under the Provisions of the Companys Act, having its Registered Office at No. 4 Batavia Chambers Kumara Krup
September 13, 2012
Aryamba and another Vs. A. Govindan and others
September 13, 2012
ASADKHAN HOUSE BUILDING CO-OPERATIVE SOCIETY Vs. STATE OF KARNATAKA
October 1, 2012
Asgar January, S/o Late Mohammed Jan Vs. M/s. Poshak Clothings, Represented By Its Proprietor V. Vittal
June 4, 2012
ASHA D/O PEMU RATHOD Vs. STATE OF KARNATAKA
December 3, 2012
ASHA SINGHVI Vs. SHA MANIKCHAND . C
September 5, 2012
Asha, D/o. Pemu Rathod Vs. The State of Karnataka, Women and Child Welfare Department, Reptd. by its Director, M.S. Bldg., Bangalore-1, Women and Child Welfare Department, Bijapur, Reptd. by its Assistant Director and Smt. Sunitabai B. Chauhan,
December 3, 2012
Asharani A.G. W/o. Late Satish Babu Vs. B. Yogeshappa @ B.B.Sadappa
January 4, 2012
ASHIRWAD ELECTRICALS Vs. SUBHASH PROJECTS AND MARKETING LTD
June 6, 2012
ASHOK Vs. PANDURANG
August 21, 2012
ASHOK Vs. VASUDEV HANJI
September 28, 2012
ASHOK Vs. REGIONAL COMMISSIONER GULBARGA
February 27, 2012
Ashok Gowda Vs. Gopika Credit and Investment Co.
January 17, 2012
ASHOK JAIN Vs. KEMPAMMA
August 1, 2012
Ashok Kulal S/O Late M. Kanthappa Vs. The Circle Inspector of Police Suratkl Police Station Mangalore - 575 014
April 18, 2012
Ashok Mahajan, Proprietor of M/s Mahajan Bore-Well Company, No. 58, Cunningham Road, Bangalore-560 054. and M/s Mahajan Borewell Co., Rep. By Its Proprietor, Mr. Ashok Mahajan, No. 58, Cunningham Road, Bangalore-560 054 Vs. M/s Maharababa Borewe
January 6, 2012
ASHOK S. BIDARAKOPPA Vs. M.G. CHANDRASHEKARA
September 28, 2012
ASHOK S/O CHIDANAND PATTAR Vs. MEENAXI @ SUMA
September 11, 2012
ASHOK S/O SHIVAL INGAPPA HUMBARWADI; DUNDAPPA S/O SHIVALINGAPPA HUMBARWADI AND ORS Vs. VASUDEV S/O PADAPPA HANJI AND ORS
July 25, 2012
ASHWATHA REDDY Vs. ASSISTANT COMMISSIONER
August 24, 2012
ASHWINI KUMAR Vs. STATE OF KARNATAKA
September 12, 2012
ASHWINI W/O ASHWATHAREDDY Vs. P R ANJANEYA REDDY S/O P S RAMA REDDY
July 19, 2012
Ashwith, S/o Bhaskara Suvarna Vs. Vijith Kumar S/o Madava Putran
August 13, 2012
ASSISTANT COMMISSIONER Vs. SUSHEELA NARAYAN
July 2, 2012
Assistant Commissioner and Land Acquisition Officer Chitradurga Sub-division Chitradurga Vs. S.A. Vishalakshamma W/o Talkerappa
August 1, 2012
ASSISTANT COMMISSIONER, MYSORE SUB-DIVISION Vs. PUTTAMMA
April 11, 2012
ASSISTANT EXECUTIVE ENGINEER Vs. SUSHEELABAI W/O NINGAPPA KUMBAR
July 10, 2012
ASSISTANT EXECUTIVE ENGINEER CNNL MANDYA Vs. DEPUTY LABOUR COMMISSIONER AND APPELLATE AUTHORITY BANGALORE
September 4, 2012
Assistant Provident Fund Commissioner 13 Rajaram Mohan Roy Road Bangalore-560025 Represented by K. Narayana (RPFC-I) Vs. M/s. Goenka Fashion Pvt. Ltd. 48-D, 4th N Block III Stage, Rajajinagar Bangalore-560010 Rep., by ITS Managing Director@respo
September 4, 2012
ATALANTA APPLIED Vs. ASSISTANT LABOUR COMMISSIONER
October 8, 2012
Athar Ali Khan Zai, S/o. Mahaaboobali Khan Zai Vs. Smt. D.N. Parvathamma, W/o. D.N. Nagabhusanam, D. No. 9/1/25, B.T. Layout, Hindupur-515201 and The New India Insurance Co., Limited, By its Regional Manager, No. 2-B, Unity Building Annex, Missi
August 8, 2012
ATHENA HOTELS AND RESORTS (PRIVATE) LIMITED Vs. STATE OF KARNATAKA
July 6, 2012
ATHYANARAYANA V. HEGDE Vs. K.V. GANESH RAO
September 21, 2012
ATLANTA PUMPS PRIVATE LIMITED Vs. KUNDA J MAJLI
May 24, 2012
ATREYA AYURVEDIC MEDICAL COLLEGE AND RESEARCH CENTRE Vs. UNION OF INDIA AND ORS
July 26, 2012
AUTHORIZED OFFICER KARNATAKA BANK LIMITED Vs. BHARAT ENGINEERING COMPANY
February 16, 2012
Avinash Prashu S/o Mr. Peter J.R. Prabu Vs. The Urban Development Department By Its Secretary, Vidhana Soudha, Bangalore, The Joint Commissioner Bruhat Bengaluru Mahanagara Palike N.R. Circle Sub-Division, Bangalore and The Assistant Revenue Off
August 1, 2012
AYILI STONE INDUSTRIES Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
December 4, 2012
AYUB KHAN Vs. MYSORE CITY CORPORATION [MYSORE MAHANAGARA PALIKE]
November 26, 2012
AYYANNA Vs. DEPUTY COMMISSIONER
August 2, 2012
AYYANNA SIDDEGOWDA Vs. DEPUTY COMMISSIONER, MANDYA DISTRICT
September 2, 2012
Ayyappaswamy Seva Samithi (Regd.) No. 111, 2nd Main, 6th Cross Chamarajpet Bangalore - 560015, rep. by its President and Secretary Sri Jayasheelan S. Since Deceased Sri Venkataram President of Ayyappaswamy Seva Samithi and Sri N. Jayaram S/o Raghavaiah@ap Vs.
August 1, 2012
AZAD, S/O CHANDASAB ANNIGERI Vs. STATE OF KARNATAKA BY LOKAYUKTA POLICE
September 22, 2012
AZTEE SOFTWARE & TECHNOLOGY SERVICE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 10, 2012
B A Bhavi Kumar, S/o. late B S Aiyappa Vs. Ajjamada S Muthanna, S/o. late B M Subbaiah
January 9, 2012
B A INDIRAMMA Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE DISTRICT
April 17, 2012
B A KRISHNAMURTHY S/O ABBAIAH Vs. K G KODANDARAMA S/O GIDDANNA REDDY
September 3, 2012
B B AGARWAL S/O LATE R R AGARWAL Vs. MANAGING DIRECTOR, BHORUKA GASES LTD
August 3, 2012
B BORAIAH S/O BORALINGAIAH AND ORS Vs. MADAIAH SINCE DEAD AND ORS
October 12, 2012
B C SURESH Vs. STATE OF KARNATAKA
March 1, 2012
B C THAMMAREDDY S/O CHANNAPPA Vs. STATE
July 18, 2012
B G ESHWARAPPA Vs. STATE OF KARNATAKA
January 4, 2012
B G KRISHNAKUMAR Vs. STATE OF KARNATAKA REP BY ITS SECRETARY
July 26, 2012
B G NARAYANAPPA S/O KOTHNUR DODDAGOPALAPPA Vs. B RAJANNA S/O JALIGE BANCHAPPA; RAJAMMA, W/O LATE RAJANNA AND ORS
October 16, 2012
B G SHARADA AND ORS Vs. MANAGEMENT OF MYSORE CHIP BOARDS LTD
July 30, 2012
B H JAYARAM Vs. STATE
September 10, 2012
B HANUMANTHAPPA Vs. B KRISHNA MURTHY
July 5, 2012
B K BHUVANESH Vs. M VASANTHAPPA
June 12, 2012
B K LAKSHMIPATHY Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY BANGALORE
April 17, 2012
B Krishna Bhat Vs. Sri. Jayaram
January 4, 2012
B L BOOLANI Vs. VASANTH KUMAR BANGERA
November 6, 2012
B LAKSHMI Vs. BANGALORE DEVELOPMENT AUTHORITY
July 26, 2012
B M CHANNAPPA Vs. MANAGEMENT OF WARNER LAMBERT INDIA PVT LTD
January 23, 2012
B M SHANKAR ALIAS BOGESH Vs. A B INDRA KUMAR
August 2, 2012
B MANJUNATH Vs. STATE OF KARNATAKA BY RURAL POLICE STATION BHADRAVATHI
August 6, 2012
B N ASHWATHA GOWDA Vs. PUTTAMMA
September 11, 2012
B N GOPAL KRISHNA Vs. STATE OF KARNATAKA
July 17, 2012
B N Jagadeesh Vs. Bruhath Bangalore Mahanagar Palike by its Commissioner N R Square, Bangalore 560002 and others
August 10, 2012
B PRADEEP Vs. N N SREENIVAS
July 5, 2012
B PRAKASH Vs. P R MOHAN KUMAR
August 1, 2012
B Premanada Pal S/o Late B Vinayaka Pal Vs. Vijaya bank A Body Constituted Under The Banking Companies, (Acqisition and Transfer of Undertakings) Act, 1980 Having its Head Office, at 41/2, M G Road Bangalore-560001 Represented by its Chairman an
August 13, 2012
B R NAVEED AND ORS Vs. STATE OF KARNATAKA
July 31, 2012
B R SAMPATH KUMAR Vs. K PRAKASH
July 4, 2012
B R VENKATESH Vs. MANJUNATH
December 26, 2012
B RAMANNA, S/O LATE B BHIMAPPA Vs. SHIVAKUMAR NAYAKA RUDRAPPA
October 16, 2012
B S MALATHI Vs. K S KANNAN
July 4, 2012
B S MANJULA Vs. STATE BY WILSON GARDEN POLICE
July 26, 2012
B S SHESHAGIRI SETTY Vs. STATE OF KARNATAKA REP BY ITS SECRETARY TO GOVERNMENT
July 2, 2012
B S SUNDARESH Vs. STATE OF KARNATAKA
January 12, 2012
B S YEDDYURAPPA Vs. JAYAKUMAR HIREMATH
July 25, 2012
B S YEDDYURAPPA Vs. STATE OF KARNATAKA BY LOKAYUKTA POLICE, BANGALORE
July 26, 2012
B S YEDDYURAPPA Vs. LOKAYUKTA OF KARNATAKA
March 7, 2012
B SANJEEVA SHETTY Vs. LAND TRIBUNAL
July 9, 2012
B SHEELA RANI Vs. SHEIK BASHA
July 2, 2012
B Shivaswamy S/o Late Basappa Vs. State of Karnataka Dept. of Public Works, Bangalore. Rep. by its Secretary, Deputy Commissioner, Mysore District, Mysore, Asst. Executive Engineer, Dept of P.W. D, Harbour Inland Waste Transport Subdivision, T.
June 4, 2012
B SRIDHARA MURTHY Vs. BENGALURA DEVELOPMENT AUTHORITY
May 22, 2012
B T NARAYANASWAMY Vs. STATE OF KARNATAKA BY ITS CHIEF SECRETARY
July 16, 2012
B V SHETTY Vs. STATE OF KARNATAKA BY ULSOOR POLICE REP BY THE STATE PUBLIC PROSECUTOR
July 31, 2012
B Veersena Indra S/O (Late) Shridhar Indra Vs. Syndicate Bank Head Office at Manipal Rep by Its Managing Director, Syndicate Bank Head Office at Manipal Rep by Its General Manager (Personnel), General Manager (P) and Appellate Authority Syndicat
August 6, 2012
B VIJAYAKUMARI PILLAI Vs. MANAGEMENT OF INDIAN INSTITUTE OF SCIENCE
May 2, 2012
B Y NARAYAN S/O YANGAPPA Vs. N PRATHAP KUMAR
July 2, 2012
B YOGANANDAM Vs. DIVISIONAL CONTROLLER
July 24, 2012
B. GOPALAKRISHNA Vs. STATE OF KARNATAKA
September 22, 2012
B. LAKSHMI JANARDHANA BHAT Vs. SPECIAL OFFICER, LAND TRIBUNAL, UDUPI
April 20, 2012
B. Nagaraja Rao Vs. Shankaran and others
July 4, 2012
B. Nagaraju, S/o. Late Gudibasavaiah Vs. C.K. Nanjundaian, S/g. Kempahonagowda, Mandya Mandya-571401 and Executive Engineer, Electrical, Karnataka Electricity Board, Now K.P.T.C.L., M.C. Road, Mandya-571401
August 25, 2012
B. NOORULLA KHAN Vs. M.R. SEETHARAM
August 6, 2012
B. Prakash S/o Late B. Basavaraj Vs. Sri P.R. Mohan Kumar S/o Late P.V. Rajashekar
August 1, 2012
B. Rathanamma W/o. N. Narashima Vs. The State of Karnataka Rep by The Secretary Dept of Workmen and Child Development M.s. Building, Bangalore - 560001, The Deputy Director Dept. of Women and Child Development Chitradurga District, Chitradurga-5
September 7, 2012
B. Siddaraju Vs. C. Swamy and others
April 20, 2012
B. Veerappa Vs. The Official Liquidator, The Mysor Kirloskar Ltd., (in Liqn.), Raheja Towers, 12th Floor, M.G. Road, Bangalore
September 20, 2012
B. Venkatappa Vs. The State of Karnataka, Rep. by its Secretary, Primary and Higher Education, Education Department, M.S. Building, Bangalore-1, The Commissioner, O/o. the Commissioner, Pre-University Education Board, Malleswaram 18th Cross, Ban
November 27, 2012
B.A. Hanumanthappa S/o Anjinappa, Aged 44 years, K.S.R.P. Police Constable, 8th Bettalian, 'F' Squad, Manchenahalii, Shimoga Vs. State of Kamataka, By CPI Central Circle, Davangere
January 3, 2012
B.B. RAGHUNATH Vs. BRUHAT BANGALORE
December 5, 2012
B.D. Badiger S/o. Dharappa Badiger Vs. Official Liquidator of M/s. Swede (India) Teltronic Ltd., Attached to High Court of Karnataka, 26-27, 12th Floor, Raheja Towers, M G Road Bangalore-560001
January 5, 2012
B.G. Srinivas S/o Gurappa Vs. State of Karnataka by Electronic City Traffic Police
August 13, 2012
B.GANGADHARA Vs. C.NINGAPPA
December 10, 2012
B.K. Ram S/o Krishnasa Vs. Sri Malavalli Chikkanna Charities Subedar Chatram Road Sheshadripuram, Bangalore - 20 Rep. by its President and Managing Trustee Sri. T.B. Jayachandra S/o K. Boraiah
September 13, 2012
B.K.NAGI REDDY Vs. STATE OF KARNATAKA BY NANGLI POLICE
September 21, 2012
B.L. Boolani, S/o. late Lakshmichand Boolani, At Unit No. 3, 3rd floor, Prabhadevi Industrial Estate, 402, V. Savarkar Marg, Mumbai - 400025 Vs. M/s. Shah Polymers, M.S.R. Industrial Estate, Gokul, Bangalore, Rep. by its Managing Director Sri De
November 7, 2012
B.L. Gangahanumegowda and others Vs. Cheluvaiah
August 1, 2012
B.L. KARUNAKAR HEGDE Vs. SHUBHAKARA SHETTY
December 12, 2012
B.L. Subramanya S/o Late B. Lakshminarayana Rao Vs. Chairman Land Tribunal
August 10, 2012
B.M. THIMMAIAH Vs. T.M. RUKIMINI
September 10, 2012
B.M. Venkataramanappa S/o Muniyappa Vs. The Executive Officer Taluk Panchayath Kolar Taluk Kolar - 563101 and Sri. P. Shivanna S/o. Late Papanna
August 8, 2012
B.MADHU KUMAR Vs. STATE BY KYATASANDRA POLICE
December 10, 2012
B.N. Puttanna Vs. The Oriental Insurance Co., Ltd.
June 1, 2012
B.N. Rajkumar S/o. Late Narayanaswamy Vs. LT. Col. Mrs. V.V. Ealiamma (Retd.) w/o. George K.V. Major R/a. Vellukattil House P.O. Pizhoor Piravam, Ernakulam Kerala 686 664 rep. By her GPA Holder Lt. Col. K. Balakrishnan (Retd.) S/o. M.K. Nambiar
June 1, 2012
B.N. Sridhar, S/o late B.R. Nagarajarao Vs. State of Karnataka, Rep. by its Revenue Secretary, Vidhana Soudha, Bangalore, Chief Executive Officer, Taluk Panchayath, Arasikere Taluk, Hassan District, Gram Panchayath Kachighatta, Rep. by its Secre
January 2, 2012
B.R. Mahabhanu S/o Late B.N. Raghu Ramaiait Vs. Sri. C. Lingaraju S/o Late Chikkaputte Gowda
August 6, 2012
B.R. Manjunath S/o. Ramaswamy Vs. Lingappa S/o. Late Bore Gowda
November 6, 2012
B.R. SATHYANARAYANA Vs. C. SHANKAR REDDY
March 13, 2012
B.R. Umashankar, S/o. S. Rajappa, Student, B.B.M. Vs. Sri. G.C. Veeresh, S/o. G.M. Chandranna
August 6, 2012
B.R. Veerakyathaiah Vs. Chairman, Land Tribunal Doddaballapura
April 16, 2012
B.R. VISWANATH Vs. STATE OF KARNATAKA
October 10, 2012
B.R.KRISHNAMURTHY Vs. BANGALORE DEVELOPMENT AUTHORITY
September 27, 2012
B.S. Ananth Deekshit, S/o Late B.N. Shankaranarayana Deekshit Vs. The State Of Karnataka, Represented by Its Principal Secretary, Department of Revenue, M.S. Building, Bangalore, The Special Deputy Commissioner, Bangalore Urban District, Bangalo
April 20, 2012
B.S. HANUMANTHARAYAPPA Vs. STATE BY LOKAYUKTA POLICE
November 15, 2012
B.S. Maruthi Surya Vs. The Registrar Bangalore University Bangalore, The Registrar Evaluation Bangalore University Bangalore and The Sheshadripuram College Bangalore-560020 Rep By Its Principal
August 8, 2012
B.S.YEDDYURAPPA Vs. B.YRAGHAVENDRA
December 12, 2012
B.T. VENKATESH Vs. JAGADEESH KUMAR
August 24, 2012
B.V. ACHARYA Vs. N. VENKATESHAIAH
August 3, 2012
B.V. Acharya, Senior Advocate, S/o Late Ramachandra Acharya Vs. Sri. N. Venkateshaiah, S/o Late Narayanappa
August 3, 2012
B.V. JAGANNATHA Vs. COMMISSIONER, CITY MUNICIPAL COUNCIL
April 11, 2012
B.Y. Vijayendra, S/o. B.S. Yeddyurappa Vs. State of Karnataka By Lokayukta Police, M.S. Building, Bangalore 560001
November 28, 2012
BABU RAO Vs. NANJUNDA SETTARU
July 10, 2012
BABU S/O MUNIYAPPA Vs. STATE OF KARNATAKA
August 2, 2012
Babu Shekar S/o Ramappa Vs. State by Bangarpet Police Station Bangarpet
October 18, 2012
BABUSAB Vs. MANIKSAB
August 24, 2012
Baby @ Baby Vithal, W/o late Bithal Vs. M. Sharif S/o Anjum, Major, Near R.R. Match Factory, Chippanakatte, Hassan and The Manager, United India Insurance Company, Branch Office, Post Box No. 114, Cresent Court, K.M. Road, Chikmagalore@responden
January 6, 2012
BABY BALAKRISHNAN W/O BALAKRISHNAN Vs. K R NAGARAJ
July 25, 2012
BABY PRAGNA D/O ASHOK K H Vs. ORIENTAL INSURANCE CO LTD; SHEKAR S S/O SIDDALINGAIAH; S RAVICHANDRA
September 13, 2012
BABY SHEDTHI Vs. A MAHESH SHETTY
June 8, 2012
BADEKIL VENKATARAMANA BHAT Vs. HALASYA RAMANATHAN
July 31, 2012
BADIYA SHETTY @ SANJEEVA SHETTY AND ORS Vs. STATE
December 11, 2012
BADRINATH LADDA Vs. D VIJAYA W/O MUTHUSWAMY
October 11, 2012
BADRUDDIN ALI KHAN Vs. LAND TRIBUNAL SRIRANGAPATNA TALUK
July 13, 2012
BAGANEHEDDAL Vs. KARNATAKA APPELLATE
March 20, 2012
Bahurao S/o Bhimasa Tungal Vs. Laxman S/o Timmanna Chawan
December 3, 2012
BAHUSARA KSHATRIYA SAHODARARA SANGHA Vs. DEPUTY COMMISSIONER
July 5, 2012
Baijuman K.S. S/o. T.K. Shashi Vs. State by H.D. Kote Police Station
November 27, 2012
Bajaj Allianz Gen. Ins. Co. Ltd., No. 105A/107A. Cears Plaza, No. 136, Residency Road, Bangalore - 560 025, Now reptd by Senior Manager Claims, Bajaj Allianz General Insurance Co. Ltd., - 31, Ground Floor, TBR Tower, I Cross, New Mission Road, Adjacent to Vs.
January 6, 2012
Bajaj Allianz General Insurance Co., Ltd., No. 101/105A, Cears Plaza, M.G. Road, Bangalore. By its Manager, Policy issued by Branch Office at GE Plaza, Airport Road, Yerwada, Pune-411006 Vs. Puttarajegowda and others
November 2, 2012
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. THIMMANNA
June 8, 2012
BALACHANDRA RAO JADHAV AND ORS Vs. BHARATH ELECTRONICS LTD
September 22, 2012
BALAJI AGRO MART Vs. MADDIPETI SRI RAMULU
December 6, 2012
Balaji Builders Vs. Union of India & Ors.
June 15, 2012
BALAJI EDUCATION TRUSTS RAMAKRISHNA AYURVEDIC MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE Vs. GOVERNMENT OF INDIA
July 30, 2012
Balaji Recreational Association Vinayaka Nagara, No. 19 GNMR Complex, Kattigenahalli Village Vinayaka Nagara, Bagalur Cross IAF Post, Bangalore 560 063 Rep. by President Mohan Kumar Vs. The State of Karnataka Rep. by its Secretary Home Departmen
January 12, 2012
BALAJI S/O LATE DEVARAJU Vs. STATE OF KARNATAKA
August 13, 2012
BALAJI SILK HOUSE Vs. STATE OF KARNATAKA
October 31, 2012
BALAKRISHNA Vs. STATE OF KARNATAKA
August 24, 2012
BALARAMA AND ORS Vs. STATE OF KARNATAKA
November 6, 2012
BALAWWA W/O GURUBASU KUMBAR; SIDDARAYA S/O BASALINGA KUMBAR AND ORS Vs. NINGAPPA S/O GURUBASU KUMBAR; GURUBASU S/O NINGAPPA KUMBAR ORS
July 19, 2012
BALAYYA KOTEMANI Vs. STATE OF KAMATAKA
October 4, 2012
Ballava Cine Productions, No. 221, Manju Mansion, 6th Block, 2nd Stage, Outer Ring Road, Nagarabhavi, Bangalore-72 Rep. by its Proprietor, Sri. Raghavendra.V.Kamath Vs. M/s. Sri. Tulaja Bhavani Creations, Registered Office at No. 632, 3rd Main,
August 10, 2012
BALWANT VENKATESH KULKARNI Vs. JANARDHAN NARASIMHA NAYAK
July 20, 2012
Banashankari Traders Bellam Complex Rajendra Gunj, Raichur-584 102. G. Ramesh Vs. Union of India, by its Secretary, Ministry of Food and Civil Supplies and Consumer Affairs, Krishi Bhavan, New Delhi, The State of Karnataka, by its Secretary, Foo
May 10, 2012
BANGALOR MAHANAGAR SARIGE SAMSTHE Vs. SHIVARUDREAIH
January 13, 2012
BANGALORE CITY CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF KARNATAKA
September 22, 2012
BANGALORE CITY CORPN BANGALORE Vs. M KAMAL DEAD BY LRS
March 5, 2012
Bangalore City Employees Housing and Social Welfare Co-operative Society Ltd. and others Vs. Sri Rajanna S/o Kalappa
September 20, 2012
BANGALORE DEVELOPMENT AUTHORITY Vs. K SUNITHA
June 1, 2012
BANGALORE DEVELOPMENT AUTHORITY Vs. DODDAMMUNISWAMAPPA
September 4, 2012
Bangalore Development Authority, Head Office, Sankey Road, Kumara Park (West), Bangalore - 20 Rep. by Its Commissioner Vs. Sri. K. Purushotham Reddy, S/o. Late R. Krishna Reddy
August 14, 2012
BANGALORE JILLA POWERLOOM Vs. MALLAPPA
October 30, 2012
BANGALORE METRO RAIL CORPORATION LTD. Vs. MINISTRY OF FINANCE, GOVERNMENT OF INDIA
October 16, 2012
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. MUJAHID ALI
October 10, 2012
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. B.N. NAGESH
December 7, 2012
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. AMJAD KHAN
September 21, 2012
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. V NARAYANASWAMY AND ORS
September 25, 2012
Bangalore Metropolitan Transport Corporation Central Offices, Siddaiah Road, Bangalore - 560027 Represented by its Chief Law Officer Vs. Smt. Gangamma W/o late M. Mallikarjunappa
January 3, 2012
Bangalore Metropolitan Transport Corporation K.H. Road, Bangalore By Its Chirp Traffic Manager Represented By Its Chief law Officer Vs. Basava Rajaiah Adult C/o General Secretary KSRTC and Bmtc Untied Emplyees Union No. 23, 4th Main Road Mathike
January 4, 2012
BANGALORE METROPOLITAN TRANSPORT CORPORATION, CENTRAL OFFICE, BANGALORE AND ORS Vs. AROON KUMAR CHOUDHARY, S/O JAGAT NARAYAN CHOUDHARY AND ORS
November 8, 2012
Bangalore Metropolitan Transport Corporation, Central Office, K.H. Double Road, Shanthinagar, Bangalore By its Managing Director Vs. Smt. Mubeena Begum W/o Sri Khalid Nisha
January 2, 2012
Bangalore Metropolitan Transport Corporation, Central Office, K.H. Double Road, Shanthinagar, Bangalore by its Managing Director Vs. Sri S. Chandrashekar Babu, S/o. Sri N. Shivanna
August 13, 2012
Bangalore Metropolitan Transport Corporation, K.H Road, Bangalore by its Chief Traffic Manager Represented by its Chief Law Officer Vs. Syed Ahmed S/o Late Syed Kallu Sab
August 1, 2012
Bangalore Metropolitan Transport Corporation, K.H. Road, Shanthinagar, Bangalore-560027 its Managing Director, Now Represented by its Chief Law Officer Vs. The Karnataka Vidyashala Nursery Priniary and High School, by its Secretary Chandrakantha
June 1, 2012
BANGALORE WATER SUPPLY Vs. STATE OF KARNATAKA
July 25, 2012
BANGALORE WATER SUPPLY AND SEWERAGE BOARD Vs. BANGALORE WATER SUPPLY AND SEWERAGE BOARD PENSIONERS ASSOCIATION
January 31, 2012
Bangalore Water Supply and Sewerage Board Cauvery Bhavan, I Floor, K.G. Road, Bangalore - 560009 By Its Chairman and The Chief Engineer Cauvery 4th Stage Planning, The Bangalore Water Supply and Sewerage Board. Cauvery Bhavan, K.G. Road, Bangalore - 56000 Vs.
April 16, 2012
BANGARAPPA Vs. RUDRAPPA SINCE DECEASED BY HIS LRS
January 13, 2012
Bank of India, A body constituted under the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 Represented by its General Manager (HR) Head Office, Star House, C-5, G Block, Bandra-Kurla Complex Bandra (East), Mumbai.-400 051 Now repre Vs.
August 6, 2012
BANK OFFICERS CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. BANGALORE DEVELOPMENT AUTHORITY AND ORS
November 9, 2012
BANK OFFICERS CO-OPERATIVE HOUSING SOCIETY LTD Vs. T SATYANARAYANA BINNANI S/O LATE MAHABALA BINNANI
July 16, 2012
Bannur Nagaraja Manjunath S/o B. Nagaraja Vs. Krishna S. Thavaildhar S/o K. Thavildhar
January 11, 2012
Banobaiah S/o. Late Patraiah Vs. Obaiah @ Pampaiah S/o. Late Odla Obaiah Since Dead by His Lrs: Rudranna S/o Obaiah @ Pampaiah and others
September 4, 2012
Bapuji, S/o. Timmappa Chanal Vs. The State of Karnataka, Represented by its Chief Secretary to the Government of Karnataka, Vidhana Soudha, Ambedkar Veedhi, Bangalore and The High Court of Karnataka, Represented by its Registrar General, Bangalo
January 3, 2012
BARKATALI MAJEEDSAB Vs. STATE OF KARNATAKA
December 9, 2012
BASAMMA AND ORS. Vs. DEVAMMA AND ANR.
April 13, 2012
BASAMMA,W/O LATE S G DHARMAPPA; S D SIDDESH,S/O LATE S G DHARAMAPPA; S D DAYANANDA,S/O LATE S G DHARAMAPPA; BASAVANAGOWDA,S/O LATE S G DHARAMAPPA Vs. NEW INDIA ASS CO LTD ; SURESH P,S/O PUTTASWAMY GOWDA; S G DHARAMAPPA
November 29, 2012
BASANAGOUDA Vs. STATE OF KARNATAKA REP BY ITS SECRETARY
March 9, 2012
BASANAGOUDA CHANNAPPA GURANGOUDAR Vs. KARNATAKA MINING INDUSTRIES MISRIKOTE AND ORS
August 13, 2012
BASANTH PICTURES Vs. M A GANESHA MURTHY
June 4, 2012
Basanth Pictures, No. 176, 6th Cross, Gandhinagar, Bangalore-560009, Rep. by its Proprietor, Basanth Kumar Patil Vs. M.A. Ganesha Murthy, No. 7, Upstairs, 4th Cross, Gandhinagar, Bangalore-560009
June 4, 2012
BASAPPA Vs. THE STATE OF KARNATAKA, M.J. SHAH AND THE MANAGER HDFC
July 4, 2012
BASAPPA AND ORS Vs. MOHAN @ BANDO SUBRAO
July 27, 2012
BASAPPA DURGAPPA SUNAGAR Vs. COMMISSIONER, HUBLI DHARWAD MUNICIPAL CORPORATION
July 26, 2012
Basappa S/o Marulappa Vs. B. Manjunath S/o Basappa and others
November 2, 2012
Basappa S/o Muniyappa Vs. Sri V Ramakrishnappa S/o late Venkatsmma Since deceased by his LRs (1(a) Smt. Munivenkatamma W/o late Ramakrishnappa) and others
August 2, 2012
BASAPPA S/O SHIVANAPPA NADANALLI Vs. STATE OF KARNATAKA
October 19, 2012
Basavaiah S/o Hooche Gowda @ Motegowda Vs. M/s. The ICICI Lombard General Insurance Co. Ltd., by its Manager, No. 89 SVR Complex, II Floor Hosur Road, Madiwala Bangalore - 560068 and Mr. Manje Gowda S/o Late Masti Gowda Haaladahalli, Madinoor Sh
March 13, 2012
Basavalingamma, W/o. Late Durugappa and others Vs. The Managing Director, B.M.T.C., K.H. Road, Shanthinagar, Bangalore-27 and Divisional Manager, M/s. United India Insurance Company Ltd., No. 19/1, South End Road, 2nd Floor, Basavanagudi, Bangal
October 19, 2012
Basavanneppa S/o Malleshappa Hallur Vs. Karnataka University, Dharwad by its Registrar and V.D. Bolishetty, Assistant Teacher Now Promoted to The Post of Principal University Public School College Road, Dharwad
September 7, 2012
BASAVANNEVVA Vs. MAHADEVAPPA
September 10, 2012
BASAVANNI AND ORS Vs. LAND TRIBUNAL HUKKERI AND ORS
July 26, 2012
BASAVANNI SHANKAR SUTAGATTI AND ORS Vs. STATE
August 1, 2012
Basavantappa and others Vs. Basappa and others
November 6, 2012
Basavantha S/o Ambanna Marate Vs. Mukthabai W/o Basavantha Marate
August 28, 2012
BASAVARAJ GADED Vs. NAGAVENI ALIAS NAGAMMA
August 1, 2012
BASAVARAJ GUDDAPPA MALIGER AND ORS Vs. BEERAPPA @ DODDABEERAPPA AND ORS
July 31, 2012
BASAVARAJ V.V Vs. STATE OF KARNATAKA
December 7, 2012
BASAVARAJA Vs. STATE OF KARNATAKA
October 5, 2012
BASAVARAJA BAVIKATTE Vs. STATE OF KARNATAKA
September 21, 2012
Basavarajaiah D.M. Vs. Karnataka Veterinary Animal and Fisheries Science University Nandinagar, Post Box No. 06, Bidar, Bidar District, Rep. by ITS Registrar
September 7, 2012
BASAVARAJAPPA CHOWTI Vs. LAND TRIBUNAL
July 2, 2012
BASAVARAJU Vs. STATE OF KARNATAKA
June 29, 2012
BASAVARAJU Vs. B C CHANDRAPPA
August 24, 2012
Basavaraju Vs. State by K.R. Nagara Police, K.R. Nagara, Mysore District
August 6, 2012
Basavaraju @ Kumba S/O Basavaiah Vs. State of Karnataka Rep. by S.P.P. High Court, Bangalore
June 4, 2012
BASAVARAJU ALIAS KUMBA Vs. STATE OF KARNATAKA
June 4, 2012
BASAVARAJU S/O LATE SIDDAIAH Vs. K RAJU S/O KONDAPPA
July 17, 2012
Basavaraju, S/o Late Devegowda Vs. B.M. Kamala
August 1, 2012
Basavashetty @ Basavanna @ Basavaraju, son of Sri, Mahadeva Shetty Vs. State of Karnataka, By Station House Officer of Gundlupet Police Station, Chamarajanagar District, Represented by the learned State Public Prosecutor, High Court Buildings, B
May 4, 2012
Basaveshwara Vidya Vardhaka Sangha, Bagalkot by Its Chairman, Bagalkot, Bagalkot District-587101 Vs. The Bagalkot Co-operative Spinning Mills, Belgaum Road, Bagalkot-587102, rep by its Liquidator and others
September 7, 2012
BASAWARAJ Vs. STATE THROUGH SHORAPUR P.S.
March 12, 2012
BASAWARAJAPPA S/O HANMANATH MALHAR Vs. RAJU S/O DEVINDRAPPA AND ORS
September 5, 2012
BASAYYA S/O HODABASAYYA MATHAPATI Vs. DIVISIONAL CONTROLLER
August 27, 2012
BASHEER AHMED Vs. KAMALA W/O. NAGABHUSHANA
December 3, 2012
Basheer Ahmed, Son of Late Sri. Abdul Sattar and others Vs. The State of Karnataka, Represented by its Secretary to Government Urban Development Department, M.S. Building, Bangalore, Mysore Urban Development Authority, Represented by its Commiss
December 18, 2012
Bassanna, S/o. Hanamantha Ranatala Vs. The State, Through Sedam police Station, Tq: Sedams, dist: Gulbarga
September 10, 2012
Basthi Dindas Shenoy S/o Basthi Vasudeva Shenoy and others Vs. Smt. Shariphamma Widow of Kunhippa Beary and others
August 6, 2012
Bata India Limited A Company Incorporated Under The Companies Act 1956, Having Its Registered Office At No. 6A, S N Banerjee Road Kolkatta and A Factory at Plot No. 474,475 and 476, 4th Phase Peenya Industrial Area Bangalore-560058 Rep by its Unit Manager Vs.
August 13, 2012
BATAVIA DEVELOPERS Vs. BRUHUT BANGALORE MAHANAGARA PALIKE AND ORS
December 12, 2012
Belgaum Co -operative Cotton Spinning Mill Limited P.O. Pant Balekundri Taluk 85 District Belgaum Represented by Its Director Mr. N.B.Khamaganni Director Vs. M/s Bhadary Udyog Limited Survey No. 198/1 and 198.2 Manchalapura Road Raichur represen
June 1, 2012
BETTAKURUBARA PAPU Vs. STATE OF KARNATAKA BY PONNAMPET POLICE
June 11, 2012
Bettappara Siddaramappa, S/o Basappa Vs. B. Rudresh, S/o Sri. Basavalingappa
April 20, 2012
Bettegowda and others Vs. State of Karnataka
August 17, 2012
BHAGYA Vs. UNION OF INDIA
July 16, 2012
Bhagyamma Vs. Guru Reddy S/o Late Yellappa Since dead by LRS. and others
August 6, 2012
BHAGYLAKSHMI RADHAKRISHNA HOLLA Vs. STATE OF KARNATAKA
October 8, 2012
BHANU PRASAD SHETTY,S/O LATE PURUSHOTHAM SHETTY; MINOR BHAVYASHREE SHETTY Vs. SAMSUDDIN,S/O LATE SAYYED ABDULLA; NATIONAL INSURANCE CO , LTD
November 30, 2012
Bharamappa S/o Kadasiddappa Vs. Sri K. Lokeshappa S/o Nandyappa and others
June 4, 2012
BHARAT FRITZ WERNER KARMIKA SANGHA Vs. MANAGEMENT OF BHARAT FRITZ WERNER LTD
April 3, 2012
BHARATH ELECTRONICS CONTRACT LABOUR UNION Vs. BHARATH ELECTRONICS LIMITED
February 24, 2012
BHARATH ELECTRONICS LTD Vs. P SRINIVAS S/O LATE P KRISHNA MURTHY AND ORS
August 21, 2012
Bharathi College of Teacher Training Education, 4th Cross, K.R. Extension, Tumkur-572 102 Tumkur District, Represented by its Managing Trustee, Dr. P.N. Shanthakumar Vs. National Council for Teacher Education Southern Regional Committee, Represe
October 19, 2012
Bharathi Devi Vs. B.M. Devananda
August 17, 2012
BHARATHIYA VIDYA VAHINI TRUST Vs. D.GANESH MURTHY
September 5, 2012
Bharathiya Vidya Vahini Trust A Registered Charitable Trust Having its Registered Office at Near PTA School, Ashoka Pillar I Block, Jayanagar Bangalore - 560011 Rep. herein by its Executive Trustee Sri K.N. Lakshmi Narasimha and others Vs. Sri D
September 5, 2012
Bharathiya Vikas Trust Having ITS Office at "Ananth" Perampalli Shivalli, Udupi -576102, Represented by ITS Managing Trustee Vs. Assistant Provident Fund Commissioner (C and R), Employees Provident Fund Organisation, Bhavishyanidhi Bhavan, Highl
August 7, 2012
BHARATI SHIPYARD LTD Vs. ETERNITY TRADING FZC
June 11, 2012
BHARTI AXA LIFE INSURANCE COMPANY LIMITED Vs. SJR MAXIMUS PVT LTD
June 7, 2012
Bharti Televentures Ltd., Represented by its Officer-Legal, Sri. Prashanth. N., No. 56, Divyashree Towers, Bannerghatta Road, Bangalore - 560076 Vs. The State of Karnataka Through the Commissioner of Commercial Taxes, Vanijya Therige Karyalaya,
September 18, 2012
BHASKAR JAGANNATH ATHAWALE Vs. NARAYAN MARHARI ATHAWALE
July 27, 2012
Bhaskar, S/o Sri Rajalingam Vs. Sri Sujan J., S/o Sri G.N. Jayaramappa
January 5, 2012
BHAVANI HOUSING CO-OPERATIVE SOCIETY LTD Vs. G C NANJAPPA
July 31, 2012
BHIMA JEWELLERS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
July 20, 2012
BHIMANAGOUDA Vs. STATE THROUGH BHIMARAYANAGUDI POLICE STATION
November 19, 2012
BHIMANNA KHANDRE Vs. G M DHANANJAYA
June 11, 2012
BHIMANNA S/O PARMANNA MULIMANI Vs. HASANMIYA S/O HABEEB SAB DIDDEWALE AND ORS
September 7, 2012
BHIMAPPA S/O NINGAPPA BABALYAGOL Vs. BHAGAWWA W/O BHIMAPPA BABALYAGOL
July 31, 2012
BIDRANBIKA VIDYA SAMSTHE Vs. STATE OF KARNATAKA REPRESENTED TO ITS SECRETARY
August 17, 2012
BINDU D/O MANI Vs. E VENKATAIAH
July 5, 2012
Bipin P. Shah Vs. The Managing Director BMTC Depot, K.H. Road Shanthinagar, Bangalore-27
January 6, 2012
Bisanna, S/o. !ate Muniyappa, Since dead by Legal Representatives Muniyappa, S/o. late Bisanna Vs. Agadurappa, S/o. late Ramaiah
June 1, 2012
BOARD OF GOVERNORS Vs. VYDEHI INSTITUTE OF MEDICAL SCIENCES & RESEARCH CENTRE
September 11, 2012
Bodka Naik Vs. The Deputy Commissioner Chamarajanagar District Chamarajanagar 571313, The Assistant Commissioner Kollegala Sub Division Kollegala 571440 and Sri C. Krishnanaika
April 20, 2012
BOMMANAYAKA Vs. BOMMANAYAKA
June 1, 2012
Boramma W/o Late Durugad Mallaiah Vs. Palaiah, S/o Guvala Palaiah
June 4, 2012
BORAMMA, W/O LATE HANUMANTHAIAH AND ORS Vs. H KUMARA S/O HANUMANTHA AND ORS
August 8, 2012
BOWRING INSTITUTE Vs. K.JAYANNA
September 17, 2012
Bowring Institute A Society registered under the Karnataka Societies Registration Act No. 19, St. Marks Road Bangalore -560001 Vs. Sri K. Jayanna S/o late Krishnappa and others
September 17, 2012
BRANCH MANAGER Vs. ANNAPURNA
June 1, 2012
Branch Manager M/s. The Oriental Insurance Company Ltd., Branch Office T.G.M.A. Building I Floor, J.C. Road Tumkur - 522101, Now Represented by and M/s. The Oriental Insurance Co., Ltd., Regional Office Leo Complex Off M.G. Road Bangalore - 560931 Its Reg Vs.
June 1, 2012
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. ACHUPUDI PEERA SAB
August 27, 2012
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. GANGADHAR AND ORS
July 23, 2012
Branch Manager National Insurance Co. Ltd, S.S. Front Road, Bijapur, Now represented by the National, Insurance Co. Ltd. Bilgundi Complex, Main Raod, Gulbarga through its, Administrative Officer Vs. Smt. Shantabai W/o Kashinath Waghamore and oth
July 26, 2012
Branch Manager National Insurance Co. Ltd. Branch Office, Yashoram Chambers, R.G. Road, Chikmagalur Now Represented by Its Regional Manager, Bangalore Regional Office, 144, Subharam Complex, M.G. Road, Bangalore-560001 Vs. T.C. Mallikarjuna S/o.
August 9, 2012
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. BELLAMMA
June 8, 2012
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. SANGAPPA S/O SIDDAPPA BAGALI AND ORS
September 4, 2012
BRANCH MANAGER THE ORIENTAL INSURANCE CO LTD Vs. N MALLIKARJUNA
July 26, 2012
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. LALITABAI
August 30, 2012
Branch Manager, M/s United India Insurance Company Ltd., Raichur, Through its Asst. Manager Sri Sripad Kulkarni and others Vs. Sri A. Gouse Bhas S/o Abdul Rehaman and Sri Nazeer Basha, S/o Abdul Rehman Sab and others
November 21, 2012
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD., BANGALORE Vs. SHIVANNA & ANR.
April 17, 2012
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. KAMALA W/O SIDDARAY KARAJOL AND ORS
October 4, 2012
Branch Manager, The New India Assurance Co. Ltd., 1st Floor, Mohan Mansion, Kasturba Road, Bangalore-560001, By its Divisional Manager, The New India Assurance Company Ltd., Divisional Office No. 2, Brigade Plaza, N-202, 2nd Floor, North Wing, SC Road, An Vs.
January 3, 2012
Branch Manager, The Oriental Insurance Company Limited, Branch Office, Kappa, Chikmagalur District. Rep. by the Regional Manager, The Oriental Insurance Co, Ltd. Regional Office, Leo Shopping Complex, 44/45, Residency Road, Bangalore-2 5. By Its Manager@a Vs.
June 1, 2012
BRANCH MANAGER, THE UNITED INDIA INSURANCE COMPANY LIMITED Vs. GOVINDAPPA
August 1, 2012
Branch Manager, United India Insurance Company Limited, Karkala Branch, Srinivasa Complex, A.S. Road, Karkala Taluk, Udupi District. by Divisional Manager, United India Insurance Co., Ltd., Jewel Plaza, I Floor, Maruthi Veethika, Udupi-576101. by its Mana Vs.
August 14, 2012
BRITANNIA INDUSTRIES LIMITED Vs. STATE
February 23, 2012
Bruhat Bangalore Mahanagara Palike N R Square Bangalore 560002 Rep by its Commissioner, The Assistant Revenue Officer (West), Rajajinagar Area, Bbmp Bhashyam Park, Bangalore-03 and The Assistant Executive Engineer, Rajajinagar Sub-Division, Bbmp, Bangalor Vs.
August 1, 2012
Bruhat Bangalore Mahanagara Palike Represented By Its Commissioner, Orporation Offices, N.R. Square, Bangalore-360002 Vs. Sri, Ramesh Vishwanatha S/o Sri, S. Vishwanath
January 24, 2012
Buvaneshwari, Proprietor of Sri Naga Motors, No. Sf-1, 3rd Floor, Supra Assent, Road No.4, Defence Layout, Vidyaranyapuram, Bangalore - 560 097 Vs. The Special Land Acquisition Officer, Kiadb 3rd Floor, Kheney Building, Gandhinagar, Bangalore an
August 1, 2012
BYRAMMA Vs. SPECIAL DEPUTY COMMISSIONER, BANGALORE DISTRICT, BANGALORE
April 2, 2012
Byranna S/o Gidderappa Vs. Sri H. Venkatesh S/o. Hanumanthappa
March 15, 2012
BYRAPPA AND ORS Vs. STATE
July 18, 2012
BYREGOWDA Y N Vs. UNION OF INDIA AND ORS
August 17, 2012
C B MALLAPPA Vs. STATE OF KARNATAKA
August 13, 2012
C D SANJAY RAJ Vs. RAJESH EXPORTS LTD
July 16, 2012
C H VASAPPA KULAL Vs. STATE OF KARNATAKA
June 29, 2012
C I KORACHAR EDUCATION SOCIETY AND ORS Vs. STATE OF KARNATAKA
October 18, 2012
C JAYARAJ Vs. INNOVATIVE STUDIOS PRIVATE LIMITED
June 12, 2012
C JOSEPH Vs. DIVISIONAL CONTROLLER, K S R T C,MYSORE`
November 30, 2012
C KRISHNAVENI W/O BABU Vs. STATE BY J P NAGAR POLICE STATION
July 31, 2012
C MADHU Vs. B V MANJUNATHA
July 23, 2012
C NAGESHA ALIAS UMESHA Vs. STATE OF KARNATAKA
July 25, 2012
C R VENKATESH S/O RANGAPPA Vs. S K SADHASHIVA S/O PATEL KALEGOWDA
October 12, 2012
C RAGHUNATHAN Vs. STATE BY C B I
June 11, 2012
C S KUMAR Vs. STATE OF KARNATAKA REP BY ITS PRINCIPAL SECRETARY
January 12, 2012
C T RAVI Vs. STATE OF KARNATAKA
July 18, 2012
C V MALLESHAPPA AND ORS Vs. PARVATHAMMA AND ORS
October 18, 2012
C. Andanappa Vs. The Assistant Provident Fund Commissioner Employees Provident Fund Organization Sub-Regional Office NH-4, Lakshmi Complex Opp. Syndicate Bank Old Madras Road Bangalore - 560036 and The Commissioner Employees Provident Fund Organ
December 14, 2012
C. ANJANEYALU Vs. OBALAMMA
July 30, 2012
C. Boregowda and Company Vs. Sri. K.M. Basavaraju
January 12, 2012
C. Dakshyanamma W/o Rajashekaraiah Hindu, Major No. 123, IV Main Raod, Chamarajapet, Bangalore 560018 Vs. C. Mahadevamma W/o R. Neelaksntaiah
August 6, 2012
C. Jagadish S/o Late Chandrappa Vs. Karnataka State Finance Corporation Chitradugra Branch Behind Basaveshwara Theatre Chitradurga Rep. by its Branch Mananger, Karnataka State Finance Corporation Head Office 1/1, Thimmaiah Road Bangalore Rep. by
August 10, 2012
C. Joseph, Son of Late Chinnappa Urf Abbaiah Vs. State of Karnataka Urban Development Authority, Vidhana Soudha, Bangalore-560001, Represented by its Principal Secretary, Bangalore Development Authority, Kumara Park East, Bangalore-560001, Repre
November 22, 2012
C. Munikrishnappa S/o Late Chikka Channappa Vs. The Deputy Commissioner Chikkaballapura District Chikkaballapura, The Assistant Commissioner Chikkaballapura Sub Division Chikkaballapura, Sri. Anjinappa S/o Nallappa
September 5, 2012
C. Rajagopal S/o Sri Chinnappa Mestri Vs. Sri Dennis Nico Lais Roach S/o Mario Antony Roach
January 6, 2012
C. Ramakrishnaiah S/o Channegowda Vs. KSRTC Rep. By Its Divisional Controller Sri B.P. Chandra Shetty Bangalore Rural District Kimco Building, Deepanjali Nagar, Mysore Road, Bangalore-560026 and The Assistant Director (Land Record) Department of
January 4, 2012
C. Seenappa Vs. The Divisional Controller Karnataka State Road Transport Corporation Bangalore Rural Division Kimco Complex Byatrayanapura Mysore Road Bangalore-560026
September 25, 2012
C. SHIVALINGAIAH Vs. STATE OF KARNATAKA
April 2, 2012
C. SHIVALINGAIAH Vs. STATE OF KARNATAKA AND OTHERS
April 20, 2012
C. SHIVANANJAIAH Vs. STATE OF KARNATAKA
June 27, 2012
C. Sreedharan, C/o Gopalan Enterprises No. 5, Richmond Road Bangalore 560025, Dead by LRS.(1(a) K.P. Kamalam Vs. Manjunath K S/o Krishnappa and others
January 6, 2012
C.A. Aiyanna, S/o. C.N. Achaiah Vs. Sri D.B. Ramadas, S/o. D.N. Bhimrao
September 28, 2012
C.C.E. Vs. KRISHNA SAHAKARI SAKKARE KARKHANE NIYAMIT
July 30, 2012
C.C.E., BELGAUM Vs. DOODHAGANGA KRISHNA SAHAKARI SAKKARE KARKHANE NIYA
July 30, 2012
C.G. Jayalakshmi Vs. Smt Mariyamma
June 4, 2012
C.K. Narendranath Vs. Muniyamma and others
June 29, 2012
C.K. Shivanna S/o. Late Kempaiah Vs. Mubashahira Jabin W/o. Basha Sab, Major No. 140, Tanjavoor Mohalla Kunigal Town Tumkur District
January 5, 2012
C.K.K. CATERING SERVICES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 28, 2012
C.L. Tigadi Vs. The Government of Karnataka Department of Personnel and Administrative Reforms Dpar (Service Rules), Vidhana Soudha, Bangalore-560001, Represented by ITS Secretary and The Managing Director Karnataka Power Corporation Limited Sha
August 2, 2012
C.M. HANUMANTHARAJU Vs. SIDDAPPA
August 6, 2012
C.MUNIKRISHNAPPA Vs. DEPUTY COMMISSIONER
September 5, 2012
C.R. Jaweed Pasha, S/o. C. Abdul Razack Vs. The State of Karnataka, Represented by its Chief Secretary to the Government of Karnataka, Vidhana Soudha, Ambedkar Veedhi, Bangalore and The High Court of Karnataka, Represented by its Registrar Gener
January 3, 2012
C.S. Changappa, Son of C.B. Somaiah and others Vs. The State of Karnataka, Represented by its Chief Secretary, Department of Housing and Urban Department, M.S. Buildings, Dr. B.R. Ambedkar Veedhi, Bangalore-560001 and Mysore Urban Development Au
December 18, 2012
C.S. Jayalakshmi D/O C.C. Siddappa Vs. The State Government of Karnataka Department of Personnel and Administrative Reforms 1st Floor, 5th Stage, M.S. Building Bangalore-560001 Represented by its Principal Secretary, The State Government of Karn
August 8, 2012
C.S. Rajanna, S/o late B.D. Chikkanna Setty Vs. Sri C. Yathish, S/o late B.D. Chikkanna Shetty
April 20, 2012
C.Z. MUJAMIL PASHA @ MD. JAFFAR Vs. DEPUTY COMMISSIONER
December 7, 2012
CANARA BANK AND ORS Vs. A N SURKUND, S/O NARAYANA RAO SURKUND
October 12, 2012
Canara Communications India (P.) Ltd. Vs. Commissioner of Central Excise, Central Excise Commisionerate
May 24, 2012
Canara Communications India P. Ltd. Vs. Commissioner of Central Excise
May 24, 2012
Capitol Teachers Training College CA 1, 9th Cross, J.P. Nagar 7th Phase RBI Layout, Bangalore 78 By its Principal - Smt S. Parvathi Vs. National Council for Teachers Education Hans Bhavan, Wing II, 1 Bhahadur Shah Zaffar Marg Near ITO, New Delhi
November 9, 2012
CARPET UDYOG INC Vs. INDUS WESTSIDE HEALTHCARE PVT LTD
June 8, 2012
Cauvery Estate Developers No. 137, Railway Parallel Road Kumara Park West Bangalore - 560020, Shri. B.A. Dhammanagi Vs. Shri. Shambu Dayhal Meena Secretary to Government of Karnataka, Housing and Urban Development Department, M.S. Building Banga
January 2, 2012
CCI LTD Vs. JOINT COMMISSIONER OF INCOME TAX
February 28, 2012
CENTARL WARE HOUSING CORPORATIONS BANGALORE Vs. RAVI CONSTRUCTIONS BANGALORE
July 4, 2012
CENTURY PLYBOARDS (I) LIMITED, AND ORS Vs. MOHAMMED FAISAL, MANAGING PARTNER AND ORS
September 5, 2012
Chainraj, S/o late C.Motilal Vs. The Commissioner, BBMP Corporation Building, Hudson circle, Bangalore, The Assistant Executive Engineer, Shivajinagar sub-division, Bruhath Bangalore Mahanagara Palike, Bangalore and The Commissioner for Religiou
August 2, 2012
CHAIRMAN BANGALORE DEVELOPMENT AUTHORITY SANKEY ROAD Vs. B A PRAKASH BABU
August 8, 2012
CHAITRA FERTILIZERS AND CHEMICALS PRIVATE LIMITED Vs. GOVERNMENT OF INDIA
July 25, 2012
CHAKO Vs. N R POLICE
August 28, 2012
CHAND Vs. STATE OF KARNATAKA BY NYAMATHI POLICE
June 11, 2012
Chandanmal Pukhraj and others Vs. Smt. Jatnabai
August 22, 2012
Chandpasha @ Abdul Rahaman S/o. Mohammed Hussaian @ Saban Vs. Y.N. Yallappa Vaggera S/o. Mallappa
August 13, 2012
CHANDRA LALANKE Vs. STATE OF KARNATAKA
September 11, 2012
Chandragouda Madiwalgouda Patil Vs. The State of Karnataka Represented by Public Prosecutor, Dharwad, Bailhongal P.S.
August 28, 2012
Chandraiah Vs. District Registrar Bangalore, Rural District, No. 1702., Athani Complex, Prakash Nagar, Bangalore-560 010 and The Sub Registrar Channapatana, Ramanagaram, District :Ramanagaram
August 3, 2012
Chandrakant Ranchhodbhai Patel Vs. Electronic Manufacturing and Design Services India P. Ltd. and others
April 16, 2012
CHANDRAKANTH SHET Vs. SHIVAPRASAD
July 16, 2012
CHANDRAMATHI K Vs. B N USHA DEVI
July 12, 2012
CHANDRAMMA AND ORS Vs. STATE
October 11, 2012
Chandramma W/o Late Lokesh Vs. The Branch Manager The Oriental Insurance Co. Ltd., C. Nanjappa Complex Hassan - 573201 and A. Nagaraj S/o Late M.R. Adikalam No. 309:6(sic), Krishnavilas Road, Mysore - 570001
March 15, 2012
CHANDRAMMA W/O LATE SIDDEGOWDA Vs. BHOOMESH S/O KRISHNEGOWDA
August 3, 2012
CHANDRAPPA E. T. Vs. THE STATE OF KARNATAKA AND OTHER
October 16, 2012
Chandrappa S/o Muddarangappa Vs. T. Devaraju, S/o Sri G. Thimmaiah, Byalya, Vaddarahatti, Byalya Post, Puravara Hobli, Madhugiri Taluk, Tumkur District, Pin - 572 175 and United India Insurance Co. Ltd., Regional Office, No. 25, 2nd Floor, Shank
January 6, 2012
Chandrasekhara Sharma Vs. C. Krishnaiah Chetty Jewellers Private Limited
March 7, 2012
CHANDRASEKHARASHARMA Vs. C KRISHNAIAH CHETTY
March 7, 2012
CHANDRASHEKAR Vs. STATE OF KARNATAKA
July 30, 2012
CHANDRASHEKAR Vs. STATE OF KARNATAKA BY AIR PORT POLICE STATION
June 4, 2012
CHANDRASHEKAR Vs. REVANASIDDAPPA DANADAMANI
August 23, 2012
CHANDRASHEKAR Vs. CHIEF SECRETARY
September 6, 2012
Chandrashekar Vs. M/s. Vysya Bank Having Its Head Office At No. 489, Avenue Road Bangalore, Represented by its Manager and C.N. Mohan S/o. A Nagaraj
April 20, 2012
Chandrashekar B.L., S/o late Lakshme Gowda Vs. Mysore Urban Development Authority, Rep.by its Commissioner, Jhansi Lakshmi Bai Road, Mysore-570001
January 4, 2012
CHANDRASHEKAR PRASAD Vs. EXECUTIVE ENGINEER KARNATAKA HEALTH SYSTEM
July 25, 2012
Chandrashekara Hegde Vs. Mahesh Shetty and others
September 27, 2012
Chandrashekara S/o Sri Choodappa Gowda Vs. Sri Nagaraj S/o Sri Choodappa Gowda
January 6, 2012
Chandrashekaraiah Vs. Rangappa and others
November 16, 2012
CHANDRASHEKHAR SHETTY Vs. JANARDHANA KHARVI
August 3, 2012
CHANDRAVATHI Vs. STATE OF KARNATAKA REPRESENTED BY THE STATE PUBLIC PROSECUTOR
August 14, 2012
CHANDRAWWA AND ORS Vs. CHANNAWWA W/O SHANKARAPPA ANGADI
July 20, 2012
CHANDRU Vs. A V GOVINDARAJU
July 2, 2012
CHANDRU Vs. JAYACHANDRA HEGDE AND ORS
August 6, 2012
Chandula S/o. Modaram Vs. State by Hebbagodi Police Station Bangalore Rep. by SPP, High Court Bangalore-560 001
December 26, 2012
CHANNABASAPPA BASAVANNEPPA BENAKANNAVAR Vs. STATE OF KARNATAKA
July 30, 2012
Channagcwda, S/o. Naganagewda Channagoudra Vs. Muradanagowda, S/o. Halanagowda Kotegowdra and others
April 19, 2012
Channamma W/o Late Govind, Roopa D/o Late Govind, Pushpa D/o Late Govind and Tejashwini D/o Late Govind Vs. Baburao S/o Gundappa Patil Major
December 3, 2012
CHANNAMMA W/O RANGAPPA CHIKKAL Vs. STATE OF KARNATAKA; STATE ELECTION COMMISSIONER BANGALORE; DEPUTY COMMISSIONER RAICHUR; EDUCATION CO-ORDINATOR ELECTION OFFICER; PANCHAYAT DEVELOPMENT OFFICER; SECRETARY CHILD WELFARE DEPARTMENT; CHIEF EXECUTIVE OFFICER; EXECUTIVE OFFICER TALUQA
September 6, 2012
CHANNAPPA BHIMAPPA TILAGUL AND ORS Vs. SUSHILABAI @ KASTURI AND ORS
December 7, 2012
Channappa Gowda S/o Ramanna Gowda Vs. The Director M/S Kiranpande Industrial Area Baikampadi, Man Galore DK District and The Oriental Insurance Company Limited Near Roopa Hotel, Balmatta Mangalore Represented By Its Branch Manager
October 19, 2012
CHANNAPPA S/O KEMPEGOWDA Vs. STATE OF KARNATAKA
September 4, 2012
CHAPARRAL HEALTH SERVICES LTD Vs. UNION OF INDIA
September 3, 2012
Chauson Cement and Chemical Corporation, Parwal Gutta, Tukaram Nagar, Devanahalli taluk, Bangalore Rural District-560020, By its Managing Partner, Smt. Shakuntala T. Chaugule Vs. The State of Karnataka, Department of Mines and Geology, Kanija Bh
December 18, 2012
CHAYADEVI M Vs. ANANDA
June 8, 2012
CHELLAPPA DEAD BY HIS LRS Vs. THIMMAKKA
July 16, 2012
CHELUVAIAH ALIAS CHELUVARAJU Vs. STATE OF KARNATAKA BY SRIRANGAPATNA POLICE
July 26, 2012
CHEMINOVA INDIA LIMITED Vs. JAJEE PESTICIDES
February 25, 2012
CHENNAPPA MOOLYA Vs. SEJU MOOLYA
April 10, 2012
Chennaveeraiah S/o Late Kempaveeraiah Vs. Sri Mayannagowda S/o Late Narasimhaiah
December 18, 2012
CHETAN P TAYAL Vs. STATE OF KARNATAKA
April 18, 2012
CHETHAN BHANDARY Vs. KOTAK SECURITIES LTD
June 12, 2012
Chethana C.S. Vs. Maregowda S/o. Marajjaiah
March 15, 2012
Chi Manohar M S/o. Muniraj Vs. Bajaj Allianz General Insurance Company Ltd., No. 649, V.P. Complex, Jayanagar 5th Block, Near Sri. Raghavendr Swami Mutt, Next to Citi Bank ATM Bangalore 78, Gayathri MS No. 566/A. Krishna, 81st Cross, Kumaraswamy
August 6, 2012
Chidananda Vs. The State of Karnataka By Tavarekere Police Station, Sira Rural Circle, Tumkur Distinct
April 19, 2012
CHIDANANDA ALIAS SIDDA ALIAS SIDDAPPA Vs. STATE OF KARNATAKA
July 27, 2012
CHIEF EXECUTIVE OFFICER, ZILLA PANCHAYAT AND ORS Vs. PUTTABASAVANNA, S/O SHIVABASPPA
October 9, 2012
CHIEF GENERAL MANAGER KARNATAKA TELECOM CIRCLE BHARAT SANCHAR NIGAM LTD Vs. D V KAVITHA AND ORS
October 3, 2012
CHIEF OFFICER TOWN MUNICIPAL COUNCIL Vs. SRIKANTESHWARA AGENCIES
November 19, 2012
CHIEF TRAFFIC MANAGER Vs. M.NARAYANA REDDY
March 12, 2012
CHIEF WARDEN NATIONAL INSTITUTE OF TECHNOLOGY Vs. LABOUR ENFORCEMENT OFFICER
July 2, 2012
Chikka Muniyamma and others Vs. The State of Karnataka by its Principal Secretary Department of Housing M.S. Building Bangalore-560001, Bangalore Development Authority Kumara Park West Extension Bangalore-560020, rep. by its Commissioner and The
April 20, 2012
Chikkachowdappa S/o. Late Meke Ramaiah Vs. The Assistant Commissioner Bangalore North Sub-Diviison Bangalore-09, The Tahsildar Bangalore East Taluk K.R. Puram Bangalore and Sri. Lakshmanappa S/o. Late Pillappa
August 6, 2012
Chikkahanumaiah, Son of Hanumaiah Vs. The Tahsildar, Tumkur Taluk, Tumkur and Sri Gangahanumaiah, Son of Late Hanumanarasaiah Alias Bootaiah
September 27, 2012
Chikkamarigouda S/o. Siddalingegowda Vs. State of Karnataka by Kanakapura Rural Police Represented by The State Public Prosecutor High Court Building Bangalore - 560001 and others
October 1, 2012
CHIKKANANJE GOWDA Vs. SIDDALINGARADHYA
March 20, 2012
CHIKKANNA Vs. STATE OF KARNATAKA
June 18, 2012
CHIKKANNA AND ORS. Vs. G. MANJUNATHA AND THE ORIENTAL INSURANCE CO. LTD.
October 19, 2012
Chikkanna L., S/o Sri C. Lakkappa Vs. State of Karnataka By its Secretary to Government Primary and Secondary Education, M.S. Building, Dr. Ambedkar Veedhi, Bangalore-560001 and others
April 17, 2012
CHIKKASIDDAPPA Vs. STATE OF KARNATAKA
July 3, 2012
CHIKKATHAYAMMA Vs. SIDDAGANGAIAH
July 2, 2012
Chikkathayamma W/o Dasa @ Kaka and others Vs. The Deputy Commissioner Mandya District Mandya and others
November 2, 2012
CHIKKEGOWDA @ SANNEGOWDA Vs. DEPUTY COMMISSIONER
July 5, 2012
CHINNA PAPAMMA W/O LATE RAMAIAH @ DODDANNAIAH AND ORS Vs. RAMARAJU AND ORS
July 23, 2012
Chinnamma, Wife of Chikkanna Vs. The Commissioner, Mysore Urban Development Authority (MUDA), Jhansi Lakshmibai Road, Mysore, The Special Land Acquisition Officer, Mysore Urban Development Authority (MUDA), Jhansi Lakshmibai Road, Mysore, The Sp
November 28, 2012
CHINNAPPA REDDY AND ORS Vs. STATE OF KARNATAKA
July 13, 2012
Chinnu poojarthi, W/o late Shyamaraya Pojari and Vasanthi, D/o late Shyamaraya Poojari Vs. Shekar Poojari, S/o Sundara Poojari
January 5, 2012
CHIRANJEEVI Vs. STATE OF KARNATAKA
October 11, 2012
CHITRADURGA DISTRICT BANJARA Vs. STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL SECRETARY
July 2, 2012
CHOWDAPPA Vs. DEPUTY COMMISSIONER, SHIMOGA DISTRICT
March 15, 2012
CHOWDAPPA @ BADDI CHOWDAPPA Vs. STATE
December 7, 2012
Chowdappa @ Chowde Gowda S/o Venkatappa Vs. M/s. The United India Insurance Company Limited by its Manager Polytechnic Road Chintamani Kolar District and Lakshmana Reddy S/o Gopal Reddy Mallapally Chintamani Taluk Kolar District
January 5, 2012
CHUDAMANI Vs. P SENGOVADI AND ORS
December 7, 2012
CHURCH OF SOUTH INDIA Vs. DEPUTY COMMISSIONER
July 27, 2012
CINIPLEX PVT. LTD Vs. STATE OF KARNATAKA
February 24, 2012
CIT Vs. K. LEELAVATHY
January 2, 2012
CIT Vs. NOVA NORDISK PHARMA INDIA LTD
January 5, 2012
CIT Vs. STANDARD CHARTERED FINANCE LTD
January 12, 2012
CIT Vs. H.P. GLOBAL SOFT LTD
January 17, 2012
CIT Vs. SAMI LABS LTD.
February 21, 2012
CIT Vs. SSK TULAJABHAVANI KALYAN MANTAP KATTAD SAMITHI
October 9, 2012
CIT Vs. BPL ENGINEERING LTD.
February 22, 2012
CIT Vs. ENCORE SOFTWARE LTD.
October 8, 2012
CIT Vs. PARIMALA ENTERPRISES
March 19, 2012
CIT & ANR. Vs. SRI LAKSHMI CLOTH STORES
February 22, 2012
CIT & DEPUTY CIT Vs. BPL CELLULAR HOLDINGS LTD
April 10, 2012
CITICORP FINANCE INDIA LIMITED Vs. VIKAS TELECOM LIMITED
June 1, 2012
Citicorp Finance India Limited a Company Incorporated Under The Companies Act, 1956, Having Its Registered Office At Citi Center, 5th Floor Bandra Kurla Complex, Bandra (E) Mumbai - 400 051 Vs. Vikas Telecom Limited A Company Incorporated Under
January 6, 2012
CITIZEN COOPERATIVE BANK LIMITED Vs. MAHARASHTRA APEX CORPORATION LIMITED
June 8, 2012
CITY MUNICIPAL COUNCIL OF BIJAPUR Vs. BHIMAPPA S/O HANUMANTAPPA LONDE
September 3, 2012
COASTAL MINES & MINERALS, A PARTNERSHIP FIRMS Vs. STATE OF CHATTISGARH
August 23, 2012
Col (Retd.) Mr. H.S. Manjunath and others Vs. Union of India, By Air Vice Marshall Commandant Command Hospital Air Force
September 14, 2012
Colloids Impex (P) Limited No. B-42, 3rd Stage, Peenya Bangalore - 560058 by Its Managing Director Sri Vikram Sankalchan Patel Vs. The Commissioner of Customs Bangalore Zone Central Revenue Buildings Queens Road Bangalore - 560001
August 7, 2012
COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY, BANGALORE Vs. M/S. VISWACHETHANA TRUST, BANGALORE
July 9, 2012
Commissioner of Central Excise Vs. Jindal Vijayanagar Steel Ltd.
October 9, 2012
Commissioner of Central Excise, Bangalore-II Vs. Pearl Insulation Ltd.
March 2, 2012
COMMISSIONER OF CENTRAL EXCISE, BELGAUM Vs. CHADHA AUTO AGENCIES
July 30, 2012
Commissioner of Central Excise, Belgaum Commissionerate Vs. Hindalco Industries Ltd.
July 30, 2012
Commissioner of Central Excise, Mangalore Vs. Hml Agencies (P) Ltd
February 25, 2012
Commissioner of Central Excise. , Bangalore-II Vs. Vijaya Steels Pvt. Ltd.
March 2, 2012
Commissioner of Central Excise., Bangalore-I Vs. S.P. Flavours Pvt. Ltd.
May 31, 2012
COMMISSIONER OF CUS., MANGALORE Vs. CHIRAMITH PRECISION (INDIA)
March 1, 2012
Commissioner of Income Tax Vs. Mystic Investments
February 29, 2012
COMMISSIONER OF INCOME TAX Vs. H. P. GLOBAL SOFT LTD
January 23, 2012
COMMISSIONER OF INCOME TAX Vs. ASIATIC INDUSTRIAL GASES LTD
February 13, 2012
COMMISSIONER OF INCOME TAX Vs. VESESH INFOTECHNICS LIMITED
August 1, 2012
COMMISSIONER OF INCOME TAX Vs. GAYATHRI ENTERPRISES
July 4, 2012
COMMISSIONER OF INCOME TAX Vs. INFOSYS TECHNOLOGIES LTD
January 4, 2012
COMMISSIONER OF INCOME TAX Vs. H P GLOBAL SOFT LTD
January 17, 2012
COMMISSIONER OF INCOME TAX Vs. GOLF VIEW HOMES LTD
December 4, 2012
COMMISSIONER OF INCOME TAX Vs. KARNATAKA STATE ELECTRONICS
August 24, 2012
COMMISSIONER OF INCOME TAX Vs. P S I DATA SYSTEM LTD
June 6, 2012
COMMISSIONER OF INCOME TAX Vs. KARNATAKA POWER CORPORATION LTD
June 6, 2012
COMMISSIONER OF INCOME TAX Vs. ING VYSYA LIFE INSURANCE CO P LTD
June 6, 2012
COMMISSIONER OF INCOME TAX Vs. VISHWA BHARATHI VIDYA MANDIR
August 13, 2012
COMMISSIONER OF INCOME TAX Vs. M NAGARAJA
August 13, 2012
Commissioner of Income Tax Vs. Infosys Technologies Ltd.
January 3, 2012
COMMISSIONER OF INCOME TAX Vs. GLOWTRONICS LTD
August 3, 2012
COMMISSIONER OF INCOME TAX Vs. B. SUMANGALADEVI
October 3, 2012
COMMISSIONER OF INCOME TAX Vs. MADHUKUMAR N.
March 29, 2012
COMMISSIONER OF INCOME TAX Vs. LUCENT TECHNOLOGIES HINDUSTAN LTD
April 3, 2012
COMMISSIONER OF INCOME TAX Vs. EPSILON ADVISERS (P.)LTD
June 13, 2012
COMMISSIONER OF INCOME TAX Vs. ECOM GILL COFFEE TRADING PVT. LTD
July 5, 2012
COMMISSIONER OF INCOME TAX Vs. RAGHAVENDRA CONSTRUCTIONS
February 28, 2012
COMMISSIONER OF INCOME TAX Vs. SHRAVANEE CONSTRUCTIONS
February 28, 2012
COMMISSIONER OF INCOME TAX Vs. ANRIYA PROJECT MANAGEMENT SERVICES P LTD
February 29, 2012
COMMISSIONER OF INCOME TAX Vs. AKSHAY EMINENCE DEVELOPERS PVT. LTD
February 29, 2012
COMMISSIONER OF INCOME TAX Vs. P.N. PANJAWANI
March 12, 2012
COMMISSIONER OF INCOME TAX Vs. KTL INDUSTRIAL FINANCE CO. LTD
March 12, 2012
COMMISSIONER OF INCOME TAX Vs. SARAVANA CONSTRUCTIONS (P.) LTD
March 14, 2012
COMMISSIONER OF INCOME TAX Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD
March 15, 2012
COMMISSIONER OF INCOME TAX Vs. DE BEERS INDIA MINERALS (P.) LTD
March 15, 2012
COMMISSIONER OF INCOME TAX Vs. BOVIS LEND LEASE (INDIA) (P.) LTD
March 16, 2012
COMMISSIONER OF INCOME TAX Vs. R. NAGARAJA RAO
March 19, 2012
COMMISSIONER OF INCOME TAX Vs. JOHN BROWN TECHNOLOGIES INDIA (P) LTD
March 21, 2012
COMMISSIONER OF INCOME TAX Vs. ITC FILTRONA LIMITED
July 18, 2012
COMMISSIONER OF INCOME TAX Vs. K. SATISH KUMAR SINGH
February 13, 2012
COMMISSIONER OF INCOME TAX Vs. SAMBANDAM UDAYKUMAR
February 15, 2012
COMMISSIONER OF INCOME TAX Vs. RATIONAL SOFTWARE CORPN. INDIA LTD
February 21, 2012
COMMISSIONER OF INCOME TAX Vs. MICRONIC DEVICES
February 23, 2012
COMMISSIONER OF INCOME TAX Vs. SOLAR EXPORTS
April 9, 2012
COMMISSIONER OF INCOME TAX Vs. KRISHNAPPA
August 14, 2012
COMMISSIONER OF INCOME TAX Vs. PADMAVATHY
August 16, 2012
COMMISSIONER OF INCOME TAX Vs. NADATUR HOLDINGS AND INVETMENTS PVT. LTD
August 23, 2012
COMMISSIONER OF INCOME TAX Vs. VED PRAKASH RAKHRA
August 28, 2012
COMMISSIONER OF INCOME TAX Vs. T.AHOBALA RAO
October 4, 2012
COMMISSIONER OF INCOME TAX Vs. BHUWALKA STEEL INDUSTRIES LTD
December 3, 2012
COMMISSIONER OF INCOME TAX Vs. MANJUNATHA COTTON AND GINNING FACTORY
December 13, 2012
COMMISSIONER OF INCOME TAX Vs. MOHD. V. SHAFFIULLA
February 22, 2012
COMMISSIONER OF INCOME TAX Vs. G.R. DEVELOPERS
February 29, 2012
Commissioner of Income Tax and another Vs. H.B. Raviraj
February 15, 2012
COMMISSIONER OF INCOME TAX AND ORS Vs. S MADHAVA, MANAGING DIRECTOR AND ORS
August 13, 2012
Commissioner of Income Tax C.R. Building Queens Road Bangalore and The Income Tax Officer Ward-3(4) C.R. Building Queens Road Bangalore Vs. Smt K. Leelavathy 65, Vani Vilas Road Basavanagudi Bangalore
January 2, 2012
Commissioner of Income Tax C.R. Building, Queens Road, Bangalore, The Deputy Commissioner of Income Tax Special Range-15 Bombay and Dy. Commissioner of Income-Tax, Circle 11 (3), Rashtrothana Building, Nrupathunga Road, Bangalore Vs. M/s H.P. G
January 17, 2012
COMMISSIONER OF INCOME TAX CENTRAL CIRCLE Vs. SANGMESHWARA ASSOCIATES
April 2, 2012
COMMISSIONER OF INCOME TAX CENTRAL CIRCLE BANGALORE Vs. STANDARD CHARTERED FINANCE LTD NEW DELHI
January 12, 2012
Commissioner of Income Tax, C.R. Building, Attavara, Mangalore The Asst. Commissioner of Income Tax, Circle-1, Udupi. Vs. M/s. Syndicate Bank, Central Accounts Department, Head Office, Manipal
October 19, 2012
Commissioner of Income Tax, Central Circle Vs. Processor Systems (I) (P.) Ltd.
February 22, 2012
Commissioner of Income Tax, Central Circle Vs. Canbank Financial Services Ltd.
May 29, 2012
Commissioner of Income Tax, Central Circle, Bangalore Vs. ITTI (P.) Ltd.
March 20, 2012
Commissioner of Income Tax, International taxation Vs. Rational Software Corpn. (India) Ltd.
March 1, 2012
Commissioner of Income Tax, International Taxation Vs. Ansys Software (P.) Ltd.
March 20, 2012
Commissioner of Income Tax, Mangalore and The Deputy Commissioner of Income Tax, Circle - 1 (1), Mangalore Vs. Sri. Sunila Keerthi, C/o. Hotel Panchami, Opp. K.S.R.T.C Bus Stand, Mangalore
August 9, 2012
Commissioner of Income Tax, No. 55/1, Shilpashree, Vidyaranya Complex, Visweshwarapuram, Mysore and The Deputy Commissioner of Income Tax, Circle - 2 (1), No. 55/1, Shilpashree, Vidyaranya Complex, Visweshwarapuram, Mysore Vs. Sri M. Nagaraja, M
August 13, 2012
COMMISSIONER OF INCOME TAX,BANGALORE Vs. BANGALORE DISTRICT CO-OPERATIVE MILK PRODUCERS SOCIETIES UNION LTD.,BANGALORE
September 5, 2012
COMMISSIONER OF INCOME-TAX Vs. INDO NISSIN FOODS LTD
November 6, 2012
COMMISSIONER OF INCOME-TAX Vs. RESONACE LABORATORIES
June 6, 2012
COMMISSIONER OF INCOME-TAX Vs. BELIMATHA MAHA SAMSTHANA
June 4, 2012
Commissioner of Income-tax, Central Circle Vs. Essae Teraoka Ltd.
February 15, 2012
Commissioner of Income-tax, International Taxation Vs. ING Vysya Life Insurance Co. (P.) Ltd.
June 6, 2012
COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY; STATE OF KARNATAKA AND ORS Vs. B R K SOFTWARE TECHNOLOGIES PVT LTD; HIMACHALAPATHI H M S/O MANJUNATHAIAH AND ORS
July 19, 2012
COMMR. OF C. EX. Vs. COMMR., BELGAUM CITY MUNICIPAL COPRN.
August 6, 2012
COMMR. OF C. EX., BELGAUM Vs. HINDUSTAN RUBBER FACTORY
May 25, 2012
COMMR. OF CUS., C. EX. & S.T., BELGAUM Vs. VISHWANATH SUGARS LTD.
April 16, 2012
CONFEDERATION OF REAL ESTATE DEVELOPERS' ASSOCIATION OF INDIA Vs. UNION OF INDIA
December 12, 2012
Consona Software (India) Private Limited S-44, MS Complex New BEL Road RMV Extension Second Stage Bangalore-560 094 Karnataka Vs. Nil
April 20, 2012
CONSORTIUM OF MEDICAL ENGINEERING AND DENTAL COLLEGES OF KARNATAKA Vs. SHANKLESHA RINKU RAMESH
May 31, 2012
CORAMANDEL INFRASTRUCTURE PVT. LTD. Vs. CITY CORPORATION, GULBARGA
September 27, 2012
Corporation of the City of Bangalore, By its Commissioner, N.R. Square, Bangalore and The Commissioner, Corporation of City of Bangalore, NR Square, Bangalore Vs. N. Munivenkatappa S/o Late Nandiyellappa
June 4, 2012
Corpus Software Private Limited, A Private Limited Company Incorporated Under The Provisions of This Companies Act, 1956, Having its Registered Office at 34, Corpus Techno Park, Avs Compound, 4th Block, Koramangala, Bangalore - 560034 Karnataka,. India. R Vs.
August 6, 2012
CUE-N NET (R) Vs. STATE OF KARNATAKA
January 25, 2012
CUEVILLA RECREATION ASSOCIATION Vs. STATE OF KARNATAKA REP BY ITS SECRETARY
July 26, 2012
D B GADAGKAR Vs. BANGALORE DEVELOPMENT AUTHORITY
September 24, 2012
D C YADUNATH Vs. MYSORE SUGAR COMPANY LTD
July 2, 2012
D Harish S/o Ski Subramanyam Vs. Sri Mani S/o Dasari Ramana Major, No 26/ P-140/ 1, Palamner Taluk Palamner Chittor Dist Andhra Pradesh and The Oriental Insurance Co. Ltd. Regional Office 44/ 45, Leo Shopping Complex, Bangalore-25 by Its Divisio
February 2, 2012
D HEMANTH KUMAR Vs. V T KANAKARAJ
June 7, 2012
D K RAJU Vs. KOMARLA HATCHERIES
July 30, 2012
D K SHIVAKUMAR Vs. STATE OF KARNATAKA
July 5, 2012
D K SHIVAKUMAR AND ORS Vs. STATE OF KARNATAKA AND ORS
December 13, 2012
D MALATHES Vs. STATE OF KARNATAKA BY JAYANAGAR POLICE STATION
August 1, 2012
D P VEERESH PATIL Vs. N D MANJULA
June 6, 2012
D RAJU Vs. COMMISSIONER/DIRECTOR
August 28, 2012
D S ADINARAYANA Vs. TAHSILDAR
August 24, 2012
D S ANNAPURNAMMA Vs. J BASAVANNAPPA
September 5, 2012
D S SWAMY Vs. COTTON CORPORATION OF INDIA LTD
July 2, 2012
D SHIVAMURTHY Vs. T R SRIDHAR
October 3, 2012
D, Lakkanna Son of Late Durgappa Vs. The Government of Karnataka By Its Chief Secretary Urban Development Department Multi-Storied Building Bangalore-560001, The Commissioner Bangalore Development Authority T. Chowdaiah Road Kumara Park West Ban
April 18, 2012
D. Ibrahim, S/o. Abdul Rehman Byari Vs. Yogendra Rao, S/o. Manjojirao
June 1, 2012
D. MAHADEV Vs. G.K. NARAYANASWAMY
December 5, 2012
D. Muni Reddy, S/o. Dodda Muniyappa, Bellandur Village, Varthur Hobli, Bangalore South Taluk Vs. The Spl. Land Acquisition Officer, Bangalore Development Authority, Dr. T. Chowdaiah Road, Bangalore
January 6, 2012
D. Rajashekar S/o Sri. Devappa Vs. The Management of Ksrtc Mysore Division Mysore Represented by Its Divisional Controller
June 4, 2012
D. Raju S/o Cheluve Gowda Vs. The Commissioner/Director Department of Health and Family Welfare, Anand Rao Circle Bengaluru-560001 and others
August 28, 2012
D. RAMU & ANR. Vs. STATE OF KARNATAKA & ORS.
September 13, 2012
D. SAMBASHIVAN Vs. USHARANI D/O. LATE DHANAKOTI
March 15, 2012
D. Shivakumar Vs. D. Shivaramu and others
November 8, 2012
D.A. SONS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
September 20, 2012
D.D. Sunil, S/o. Doreswamy Vs. Shariff Ahamed, Sio. B.N. Mohideen, Major, C/o. Engineering House, Mangala Deve Cross Road, Bolluru, Mangalore - 575001 and The Manager, Royal Sundaram Allianz Insurance Co. Ltd., Mangalore
August 14, 2012
D.H. Gangadharaiah, S/o Late C. Huchaiah, Dead by LRs: Chudamani., W/o Late D.H. Gangadharaiah Vs. C. Jayamma, W/o Nagaraju
January 5, 2012
D.J. Ezekiel S/o P.D.J. Das Vs. Mandya National Paper Mills Ltd., (in Liquidation) rep. by the Official Liquidator attached to High Court of Karnataka Kendria Sadan, Kormangala Bangalore
March 13, 2012
D.K. Swamy Gowda S/o. Sri Deve Gowda Working As Accounts Superintendent Finance and Accounts Department Karnataka State Industrial and Infrastructure Development Corporation Limited, Khanija Bhavan, No. 49, 4th Floor, East Wing, Race Course Road Bangalore Vs.
June 4, 2012
D.L. CHOWDA REDDY Vs. STATE OF KARNATAKA
November 26, 2012
D.L. NAGARAJ Vs. SENIOR DIVISIONAL MANAGER, LIC OF INDIA
December 12, 2012
D.S. Ashok S/o. D.S. Shivanandappa Vs. Sri Channappa S/o Siddappa
January 2, 2012
D.S. Nandish Vs. Technicolor India Private Limited (Previously Known as Paprikass Interactive Services Private Limited) No. 2. Lavelle Road Bangalore - 580 001
April 17, 2012
Dadapeer S/o Sazeer Sab Vs. Sri K. Mohammed Asif Ali S/o Mohammed Yusuf Sab
September 14, 2012
DAKSHAYANI D/O CHINNAYYA NADURMATH Vs. STATE OF KARNATAKA
October 5, 2012
DAKSHYANAMMA D/O LATE S CHANDRASHEKARAIAH, HINDU AND ORS Vs. C MAHADEVAMMA D/O LATE CHANDRASHEKARAIAH, HINDU AND ORS
August 6, 2012
DAMODHAR SHENOY Vs. LAND TRIBUNAL, UDUPI
July 5, 2012
DARSH GLOBAL SERVICES PROPRIETORSHIP CONCERN Vs. ICICI BANK LTD AND ORS
September 24, 2012
DATTAPRASAD CO-OPERATIVE HOUSING SOCIETY LTD. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, BANGALORE DIVISION
September 12, 2012
Dattatreya Swami Seva Trust(R) Private Institution Hosur Road, Anekal Town Represented by its one of the Trustee and T.S. Muniyappa Zarang S/o late P. Tejappa Vs. Sri. Venkataramanappa S/o Late Koomaiah, Papanna S/o late Muniswamappa
April 18, 2012
Dayanand R. Patil, S/o R.M. Patil Vs. B.R. Patil, S/o R.M. Patil
September 14, 2012
Dayanand Y s, S/o Sadashivaiah, Vs. State of Karnataka, by Vijayanagara Police
August 1, 2012
DAYANANDA KAMATH K Vs. DEPUTY GENERAL MANAGER
November 19, 2012
DEEBE Power Systems Pvt. Ltd. (in Liquidation) Rep by Official Liquidator Attached to High Court of Karnataka, IV Floor, D and R Wing, Kendriya Sadan Koramangala Bangalore - 560034 Vs. Sri K. Balasubramaniam No. 2062, 16th D Main Hal II Stage, i
April 16, 2012
DEEPA PRABHU W/O C S PRABHU Vs. INDIAN INSTITUTE OF MANAGEMENT
July 19, 2012
Deepak Devaiah Vs. State of Karnataka By Jayanagar Police Through State Public Prosecutor High Court Complex Bangalore-560 001 and Smt. Binny Deepak D/O. C.B. Ponnappa
April 16, 2012
Deepak M. Alvaris S/o late Victor Alvaris Vs. Mrs. Reshma M. W/o Deepak M. Alvaris
September 3, 2012
DEEPAK PEDNEKAR Vs. STATE OF KARNATAKA
October 4, 2012
DEEPAK S/O K VASUDEVA RAO Vs. STATE
July 3, 2012
Deepak Sood S/o late Manohar Lal Sood Vs. Smt. Jaya Pai W/o T. Sudhakar Pai
March 14, 2012
DEEPIKA W/O MAHESH BASAVARAJ Vs. STATE OF KARNATAKA
July 31, 2012
DELTON CONTROL & SWITCH GEARS Vs. B N MADAN
December 4, 2012
DEPUTY COMMISSIONER Vs. CHANNAVEERYYA
June 7, 2012
DEPUTY COMMISSIONER Vs. GIDDA
April 20, 2012
DEPUTY COMMISSIONER OF INCOME TAX AND ANR. Vs. INFOSYS TECHNOLOGIES LTD.
October 21, 2012
Deputy Inspector General of Police Cum President, Welfare and Amenity Fund Group Centre, CRPF Yelahanka Bangalore - 560 064 Vs. Smt. R. Jayalakshmi W/o Sri S. Dasappa Proprietrix of : M/s. Nandini Cable Network
September 3, 2012
DESAYAPPA SHARANAPPA HAWALDAR Vs. STATE OF KARNATAKA
July 16, 2012
DEVAKI Vs. U. SOMA GOWDA
September 11, 2012
Devamma W/o Nagappa Vs. Smt Girijamma W/o late M.N. Thippeswamy R/behind Church Extension, Chitradurga and Divisional Manager National Insurance Company Ltd D O: I Floor, Melgiri Plaza Opp: JJM Medical College Davangere
August 13, 2012
DEVARAJU Vs. STATE
January 2, 2012
Devaraju S/o Late Mahadeva Vs. Represented by K.R.S. Police, Mandya District
April 27, 2012
DEVARAJU S/O SEENAPPA Vs. STATE BY CHINTAMANI RURAL POLICE STATION
July 27, 2012
Devaraju, S/o. Haruvegowda Vs. State by Holenarasipura Rural Police
August 25, 2012
DEVARAY SHIVA GOVEKAR AND ORS Vs. MAHADEV ANANT NAIK
September 6, 2012
DEVELOPMENT EDUCATION SERVICE Vs. MANAGING DIRECTOR
April 17, 2012
DEVENDRAPPA AND ORS Vs. RATNAPPA S/O GOVINDAPPA AND ORS
July 12, 2012
DEVENDRAPPA AND ORS. Vs. RATNAPPA AND ORS.
December 4, 2012
DEVIKA RANI C H , W/O C H SRINIVASA RAO Vs. THIMMAMMA @ THIMMAKKA, WIFE OF O MADHU AND ORS
July 13, 2012
DEVIKA SIDDALINGAGOWDA Vs. COMMISSIONER CITY MUNICIPAL COUNCIL TUMKUR DISTRICT
December 20, 2012
DEVIRAMMA Vs. H M DRAKSHYANI DEVI
July 2, 2012
DHAKSHAYANI Vs. MALATHI DAYAN
August 1, 2012
DHAMMANAGI DEVELOPERS PRIVATE LIMITED Vs. DHAMMANAGI DEVELOPERS PRIVATE LIMITED DIRECTOR (TOWN PLANNING), BRUHAT
April 20, 2012
DHANABAHADDUR TAPA S/O RAMESH BAHADDUR TAPA AND ORS Vs. STATE OF KARNATAKA
August 8, 2012
Dharma @ Dharmegowda S/o Kappannagowda Vs. Ambalagana S/o T Kandanan
August 1, 2012
Dharmaiah Hegde Vs. State of Karnataka by IITS Principal Secretary Revenue Dept, Vikasa Soudha Vidhanaveedhi, Bangalore-560001, The Special Land Acquisition Officer (Hosanagara), Presently in The Office of The Assistant Commissioner Balaraj URS
November 2, 2012
DHARMAPRAKASH AND ORS Vs. STATE OF KARNATAKA
July 18, 2012
Dharmaraya S/o. Gurulingappa Chichkoti and others Vs. The State Through Aland P.S., Dist: Gulbarga
September 12, 2012
DHURGA SINGH Vs. DIVISIONAL MANAGER
August 27, 2012
DIGAMBAR WARTY Vs. DISTRICT REGISTRAR BANGALORE
December 7, 2012
DILSHAD Vs. S MUNAWAR
February 21, 2012
DINESH KUMAR G Vs. REGISTRAR THE BANGALORE UNIVERSITY
December 6, 2012
DIRECTOR BANGALORE COMPLEX Vs. G. SATHYA MURTHY
September 21, 2012
DIRECTOR KARNATAKA GOVERNMENT INSURANCE DEPARTMENT Vs. G V RAJU MAJOR PRESIDENT KARNATAKA SARKARI VIMA ILAKHE
March 15, 2012
Director National Aerospace Laboratories Kodihalli, Hal Airport Road Bangalore - 560017, The Joint Secretary (Admin) Council of Scientific and Industrial Research, Anusandhan Bhavan Rafi Marg, New Delhi-110001, The Director General Council of Scientific a Vs.
January 3, 2012
DIRECTOR OF INCOME TAX Vs. VENKATESHA EDUCATION SOCIETY
July 10, 2012
DISHA RETAIL FIXTURS LIMITED Vs. STATE
June 7, 2012
Division Manager KSRTC Hassan Division Hassan Represented by its Chief Law Officer Bangalore Vs. Smt Manjula W/o Jagadeeshmurthy B.N.
January 10, 2012
DIVISIONAL CONTROLLER Vs. LADLE SAB
November 7, 2012
DIVISIONAL CONTROLLER Vs. RAMESH S/O SANGAPPA KOLKAR
October 30, 2012
DIVISIONAL CONTROLLER KSRTC Vs. MAHADEVA
September 10, 2012
Divisional Controller N.E.K.R.T.C., Division Office Raichur Division Raichur Now Represented Its Chief Law Officer NEKRTC, Central Office Gulbarga-585101 Vs. Haseena Banu W/o Late Shashuddin and others
September 12, 2012
Divisional Controller N.W.S.R.T.C, Haveri Region Haveri, Now Through The Chief Law Officer Nwkrtc. Hubli. Vs. Sri. Raghavendra J.C S/o Jagadeesha
January 11, 2012
DIVISIONAL CONTROLLER NEKRTC Vs. MEHBOOBSAB S/O RASHEEDSAB
September 7, 2012
Divisional Controller NEKRTC, Sarige Sadan Gulbarga Now Represented by Chief Law Officer NEKRTC, Central Office Gulbarga-585102 Vs. Seeta @ Seethabai W/o Ramlu Naik
September 10, 2012
DIVISIONAL CONTROLLER NORTH-EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. ABDUL JABBAR S/O MEHBOOB SAB MULLA
September 6, 2012
Divisional Controller, K.S.R.T.C., K.S.R.T.C. Bus Stand, Mandya, Rep. by the Chief Law officer, K.S.R.T.C., K.H. Road, Bangalore Vs. Chikkathayamma, W/o. Honnegouda
January 3, 2012
Divisional Controller, K.S.R.T.C., K.S.R.T.C. Bus Stop Chamarajanagara City, Rep. by Its Chief Law Officer Vs. Smt. Lakshmamma, W/o. Chowdegouda
January 4, 2012
Divisional Controller, K.S.R.T.C., Mysore By Its Chief Law Officer Vs. Smt Shakila Banu Mi W/o Late KF Mohammed Haneef and others
January 4, 2012
DIVISIONAL CONTROLLER, N W K R T C , HAVERI DEPOT & SELF INSURANCE FUND AND ORS Vs. REKHA @ GUTTEMMA W/O SURESH MALANNANAVAR; KUMARI VARSHA D/O SURESH MALANNANAVAR AND ORS
July 25, 2012
Divisional Controller, NEKRTC, Raichur Division, Through its Managing Director, NEKRTC, Central Office, Sarige Sadana, Opp. KBN Hospital, Main Road, Gulbarga, by its Chief Law Officer Vs. Channabasappa, S/o. Hanumappa
December 3, 2012
Divisional Controller, NWKRTC, NK Division, Sirsi, Rep. by its Chief Law Officer, NWKRTC, Central Office, Gokul Road, Hubli-580030 Vs. Krishnappa S/O. Devappa Naik, Ex. Conductor, Since deceased by His LRs (1. Smt. Yeshodha W/O. Late Krishnappa
September 10, 2012
Divisional Controller, NWKRTC] Bagalkot Division, Bagalkot By its CLO, NWKRTC Central Office Hubli Vs. Hanamanthapa
September 7, 2012
DIVISIONAL MANAGER Vs. K.RAJESH
November 21, 2012
DIVISIONAL MANAGER Vs. M GANGADHAR
July 13, 2012
Divisional Manager K.S.R.T.C., Division Office Bijapur Division Bijapur Now Rep By Its Chief Law Officer Nekrtc, Central Office Gulbarga Vs. Hanmantraya S/o Gurappa Dharmashetty and others
August 29, 2012
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. P KRISHNA REDDY BIN CHENNA REDDY
February 1, 2012
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. B M CHAYAMANI
July 26, 2012
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. SHANTABAI W/O LATE KASHINATH RAO AND ORS
September 11, 2012
DIVISIONAL MANAGER NEKRTC DIVISIONAL OFFICE Vs. AKANDAPPA S/O SIDDAPPA HUGGI
September 6, 2012
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. KARABASAMMA W/O LATE C VIJAYAKUMAR
July 24, 2012
DIVISIONAL MANAGER NITED INDIA INSURANCE CO LTD Vs. RENUKA AND ORS
July 23, 2012
DIVISIONAL MANAGER NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. KUMAR SATISH S/O NAGESH NAGALU AND ORS
September 3, 2012
DIVISIONAL MANAGER SOUTH CENTRAL RAILWAY Vs. MANJUMMA
September 10, 2012
Divisional Manager The National Insurance Company Limited, Divisional Office, Bharath Building, Mangalore Now Represented By Its Administrative Officer D. Karthika Regional Office, No. 144, Subharam Complex, M.G. Road, Bangalore By Its Administrative Offi Vs.
March 21, 2012
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. MALLAMMA AND ORS
July 4, 2012
Divisional Manager United India Insurance Co. Ltd. Divisional Office, 34/3, MMK Complex Akkamahadevi Road, P J Extension Davanagere - 577002 Vs. Ranganath S/o Srirangappa
September 13, 2012
Divisional Manager United India Insurance Co. Ltd., Divisional Office Seeta Smriti Maruti Galli Belgaum 590002 Vs. Nanda @ Paramanand Hanumant Jagati and Smt Surinder Kaur W/o Surjit Singh Khandapur
January 11, 2012
DIVISIONAL MANAGER YADGIR DEPOT YADGIR THROUGH ITS DIVISIONAL MANAGER NEKRTC, HENCE Vs. Pradhanappa S/o Shankreppa Kokatnoor
September 12, 2012
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD AND ORS Vs. MURIGEPPA S/O PUTTAPPA ANGADI AND ORS
July 18, 2012
Divisional Manager, New India Assurance Co. Ltd., Do-2, Mahalakshmi Chambers, IInd Floor, 9/2 M.G. Road, Bangalore Rep By its Divisional Manager Vs. Smt Mangala W/o Ramanna
March 14, 2012
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. PIRAMAYYA S/O KUNNADUDIYAN AND ORS
August 10, 2012
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. BELGAUM Vs. LAXMIBAI ALIAS RAMAKKA AND ORS.
August 23, 2012
Divisional Manager, The Oriental insurance Co. Ltd, Muslim Hostel Compound, Opp: Fire Brigade, Saraswathipuram Extension, Mysore and Duly represented by The Oriental Insurance Co. Ltd., Regional Office, Leo Shopping Complex, 44/45, Residency Road, Bangala Vs.
June 1, 2012
Divisional Manager, The Oriental Insurance Co. Ltd., Hassan Now Represented by Its Regional Manager Regional Office, 44/45, Residency Road, Bangalore - 560025 Vs. Sri Mahalinga @ Mahalingam S/o Sri Govindraj, Major Mallenahalli K Grama Chinnapur
January 11, 2012
Divisional Manager, The United India Insurance Co. Ltd., Divisional Office-II, No.198, Manjunatha Complex, II Floor, CMH Road, Indiranagar, Bangalore - 560 038, By Regional Office, United India Insurance Co. Ltd., Shankarnarayana Building, M.G. Road, Bang Vs.
February 13, 2012
DIVISIONAL MANAGER,NEW INDIA ASSURANCE Vs. SUSHEELAMMA
February 16, 2012
DIVYA MALIGE Vs. STATE OF KARNATAKA BY POLICE INSPECTOR WOMEN POLICE STATION
July 26, 2012
DODDA BAYYANNA S/O LATE BADE DADDAIAH AND ORS Vs. NALAJARUVAMMA W/O LATE SANNA BAYYANNA AND ORS
September 3, 2012
Dodda Nagappa @ K V Nagendra S/o Late R Venkataravanappa Vs. Smt Channamma, W/o Late Musalappa, Since Dead by Lrs Smt Nagamma, W/o Gangappa and others
September 4, 2012
DODDA SHETTY @ BOCHA AND ORS Vs. H J CHIKKEGOWDA AND ORS
December 14, 2012
Dodda Thammaiah, S/o. Sri Eranna and others Vs. State of Karnataka, By Chandrashekharapura Police Station, Gubbi Taluk, Tumkur District
April 20, 2012
DODDAMARIGOWDA@MARIGOWDA Vs. STATE OF KARNATAKA
December 18, 2012
DODDAMMA Vs. EREGOWDA S/O RAMEGOWDA
October 12, 2012
DODDAMUNI AKKAYAMMA AND ORS Vs. MOTAMMA AND ORS
August 7, 2012
DODDAMUNIYAPPA Vs. LAKSHMAMMA
October 31, 2012
Doddananjappa Vs. Union of India, by its Secretary, Ministry of Defence, Sena Bhavan, New Delhi - 110001, State of Karnataka, By its Secretary, Revenue Department, Vidhana Soudha, Bangalore - 560001, The Special Deputy Commissioner, Bangalore Di
September 4, 2012
Doddanarasamma W/o Lakki Dodda Channaiah Vs. Adyaksha Zilla Panchayath Mandya Mandya Dist. and others
November 27, 2012
DODDASHAMANNA ALIAS SHAMANNA Vs. VENKATESHAPPA G
September 20, 2012
DODSAL ENGINEERING & CONSTRUCTIONS PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
September 27, 2012
Dodsal Engineering and Constructions Pvt Ltd, (Formerly M/s. Dodsal Limited) BWSSB Project, Tataguni, Kanakapura Road, Bangalore, Rep by its Director Vs. Commissioner of Commercial Taxes, I Floor, Vanijya Terige Karyalala-I I Cross, Gandhi Nagar
September 27, 2012
Dolappa Alias Dolla Vs. State of Karnataka and others
April 16, 2012
Dolphin Recreational Association No. 3. Hennur Road Hennur Kesaba Hobli, Bangalore Represented by its Secretary Mr. Roopchand Wadhavani Vs. Commissioner of Police Bangalore City Infantry Road Bangalore Deputy Commissioner of Police East Division
May 10, 2012
DOOLI SATYANARAYANA SHETTY Vs. K N SAHSAHIKALA
July 12, 2012
Doreswamy Gowda S/o Late Annayappa Vs. State of Karnataka Vidhana Soudha, Vidhana Veedhi, Bangalore-1, Rep: by Its Chief Secretary, The Deputy Commissioner Office of The Deputy Commissioner, Mysore-1, The Assistant Commissioner Office of The Ass
November 2, 2012
DORESWAMY GOWDA S/O VENKATE GOWDA Vs. STATE OF KARNATAKA
July 9, 2012
DR B. SIDDAPPA Vs. THE REGISTRAR TUMKUR UNIVERSITY, UNIVERSITY GRANTS COMMISSION REP. BY ITS SECRETARY, SRI. JAYASHEELA AND UNDER SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT (UNIVERSITIES)
November 19, 2012
DR DIVYA NAGARI N Vs. RAJIV GANDHI UNIVERSITY OF HELTH SCIENCES
October 11, 2012
DUGGESHI B M Vs. STATE OF KARNATAKA REP BY ITS SECRETARY
July 25, 2012
DURGA IRRIGATION DEALERS Vs. BHAGIRATH AGROPLAST LTD
July 5, 2012
DURGA PROJECTS INC Vs. STATE OF KARNATAKA
September 28, 2012
Durgamba Motors Post Box No. 16 Main Road, Kundapura Udupi District by its Partner S. Sachidananda Chatra S/o. Late Govinda Chatra Vs. Chowdesha S/o. Chinnappa, Davanagere, Basavaraj S/o. Thimmanna and The Manager Oriental Insurance Co. Ltd.@res
August 10, 2012
DURGAPPA RENAPPA SUNAGAR Vs. COMMISSIONER, HUBLI DHARWAD MUNICIPAL CORPORATION,DHARWAD
July 26, 2012
Durgappa S/o Hanumappa Vs. Shri Nagamma W/o Late Durgappa
June 4, 2012
DURGI AND ORS Vs. NAVEENKUMAR B CHINCHAL AND ORS
October 3, 2012
DYAMAGOUDA PARAVATGOUDA PATIL Vs. SPECIAL LAND ACQUISITION
January 20, 2012
DYAVA NAIKA S/O RAMA NAIKA Vs. B CHANNABASAVANAIKA S/O RAMA NAIKA
August 8, 2012
E BHADRAPPA S/O ERAPPA; JAYAMMA W/O BHADRAPPA; KAVITHA D/O BHADRAPPA Vs. K HANUMANTHAPPA, S/O KARIYAPPA; NATIONAL INSURANCE CO , LTD ; ABOOBEKAR S/O MOIDEEN KUNHI
July 26, 2012
E RAM MOHAN CHOUDRY Vs. R PRABHAKAR
November 20, 2012
E SAI NARAYANAN Vs. STATE OF KARNATAKA
October 10, 2012
E VEERANNA S/O OBALAPPA Vs. STATE OF KARNATAKA BY JAYANAGAR POLICE STATION
August 2, 2012
E. Hanumappa, S/o. Late Erappa Vs. T.S.Chandrasekhara Reddy, S/o. T.M. Subba Reddy
January 3, 2012
E. MANJUNATH Vs. STATE OF KARNATAKA BY ITS SECRETARY
October 11, 2012
E.N. RAMACHANDRA Vs. CHIEF EXECUTIVE OFFICER
September 21, 2012
E.S. Prasanna Police Constable Vs. State of Karnataka Madikeri Rural P.S., Represented by S.P.P High Court of Karnataka
January 20, 2012
E.T. CHANDRAPPA Vs. STATE OF KARNATAKA
October 16, 2012
ELBIT MEDICAL DIAGNOSTICS LTD Vs. ADDL COMMISSIONER OF COMMERCIAL TAXES
July 27, 2012
ELECTRONICS & CONTROLS Vs. WEP PERIPHERALS LIMITED
November 20, 2012
Electronics and Controls Power Systems Private Limited A Company incorporated under the provisions of the Companies Act, 1956, having its registered Office at No. 29/A, 2nd Phase Peenya Industrial Area Bangalore-560 058, Rep herein by its Managing Directo Vs.
November 20, 2012
Electronics and Radar Development Establishment and others Vs. Meera
September 17, 2012
Emmaculate Conception Church, Doraswamy Palya, Begur Hobli, Bilekanahalli Dhakale, Bangalore South Taluk, Bangalore represented by Arch Bishop by P.O.A. Fr. Michael Anthony Vs. The Director General Export Promotion Council, Ministry of commerce,
January 6, 2012
ENGLISH BLAZER Vs. REGIONAL PROVIDENT
August 28, 2012
ENVIRONMENT SUPPORT GROUP Vs. STATE OF KARNATAKA
April 11, 2012
ERAMMA W/O LATE ERANNA Vs. UNION OF INDIA
November 16, 2012
ERAPPA Vs. STATE OF KARNATAKA
June 7, 2012
Eregowda and another Vs. Shantha and others
April 13, 2012
ESHWARAPPA Vs. DEPUTY COMMISSIONER
May 22, 2012
ESHWARAPPA Vs. ANWARI KHANAM
March 12, 2012
Eshwarappa S/o Kuri Siddararnayya Vs. State represented by Kallarnbella Police through Public Prosecutor, High Court, Bangalore
August 1, 2012
Eshwarappa S/o Thappala Siddappa Vs. Ramappa S/o. Hanumanthappa
March 14, 2012
ESME JOSEPHINE POPE Vs. BANGALORE DEVELOPMENT AUTHORITY
July 9, 2012
Esquire Money Guarantees Ltd. 4F2, Court Chambers, 35 New Marine Lines, Mumbai. R/by authorized Signatory Vs. Bangalore Stock Exchange, Stock Exchange Towers, 51, 1st Cross, J.C. Road, Bangalore R/by General Manager, The Securities and Exchange
August 2, 2012
ESTHER SAROJINI ALEX Vs. STATE BY CBI POLICE
June 6, 2012
Eugene George Penn, S/o. Mr. Herald Edward Penn Vs. Ms. Rosie Dsouza, (Since Deceased No Legal Heirs Notice may be Dispensed with as Suit Against Respondent No. 1 in The Trial Court was Abated), Mr. M.C. Paul and others
September 25, 2012
EUREKA BUILDERS, HUBLI Vs. GULABEHAND
February 9, 2012
EVEREST MARKETING Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, ZONE-I, GANDHINAGAR
July 12, 2012
EXECUTIVE DIRECTOR KARNATAKA EXAMINATION AUTHORITY Vs. MD. AMIR WASEEM
February 15, 2012
Executive Engineer Panchayathraj Engineering Division Ramanagar - 571511 Vs. M/s.Sudha Parimala Plumbing and Sanitary Works Engineers and Contractors No. 1297, 1-F Main Road 4th Cross, 2nd Phase Girinagar, Bangalore - 560085 and Sri T.G. Radhakr
August 17, 2012
Executive Engineer PWD and IWT Department Ramnagar Division, Ramnagar Vs. P.V. Aravind PWD Contractor No. 74/A, 12th Main 27th Cross, BSK 2nd Stage Bangalore-70
September 4, 2012
Extex Textiles Private Limited, Regd. Office G-B, The Block, Golden Orchid, Kasturba Road, Bangalore - 560001 Vs. Nil
August 6, 2012
FALCON TYRES LTD Vs. PRESIDENT
October 1, 2012
FALCON TYRES LTD Vs. PRESIDENT FALCON TYRES
September 18, 2012
FAROOQ PASHA Vs. STATE OF KARNATAKA THROUGH EAST POLICE
August 14, 2012
Farooq Pasha, S/o. Abdul Kareem Vs. State of Karnataka, Through East Police, Chamarajanagar.
August 14, 2012
FAYAZ ULLA KHAN Vs. STATE OF KARNATAKA
September 27, 2012
Fayazulla Khan S/o. Sri. Ahmed Khan and others Vs. State of Karnataka Urban Development Department Vikasa Soudha, Bangalore by its Secretary, The Deputy Commissioner and The President ISDMT Dist Co-Ordination Committee Tumkur District Tumkur and
September 27, 2012
Felix William Saldanha Son of John Baptist Saldanha Vs. State of Karnataka Represented by its Secretary Revenue Department M.S. Building, Bangalore 560 001, The Land Tribunal Bantwala Taluk Bantwala, D.K. Represented by its Secretary 574 202 3.
November 27, 2012
Fire Luxur Developers Pvt. Ltd., A Company registered under the Companies Act, 1956, Regent Prime Unit No. 102, 1st Floor, White filed, Bangalore - 66 Represented by its Chief Financial Officer Vs. Junjappa S/o. Late Chikkamuniappa and others@re
August 14, 2012
Forbes Gokak Ltd (Patvolk Division) Catholic Centre Situated At 108 (Old No 64) Armenian Street Chennai 600 001 Vs. State of Karnataka Ref By Vijayanagar P.S. Bangalore and M/s Makers and Sellers Union No. 4-C, Rajmahal Apartment 9th Main, 8th C
January 2, 2012
FOSROC CHEMICALS (INDIA) PRIVATE LIMITED Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES
November 29, 2012
Futermal M. Jain S/o Mannalal Jain Vs. Sri S.K. Deepak Kumar S/o Sri S.R. Krishnan
October 1, 2012
Future Metals Pvt. Ltd. A Company incorporated under the Provisions of the Companies Act Having its office at No.913, 9th Floor, Barton Centre M.G. Road, Bangalore - 560001 Rep. by its Director Mr. Naveen Sriram and Mr. Naveen Sriram S/o Mr. Sathyanarayan Vs.
April 16, 2012
G ASHWATH NAIK Vs. SPECIAL DEPUTY COMMISSIONER
August 17, 2012
G B TANUJA Vs. G PALAKSHA REDDY
June 1, 2012
G BHAKTHAVATSALA Vs. STATE OF KARANATAKA
November 21, 2012
G C Muniramaiah Vs. Commissioner Bangalore Water Supply and Sewerage Board Cauvery Bhavan Bangalore 9
November 8, 2012
G Channaramakrishna S/o Ganga Reddy and others Vs. Union of India by its Secretary Ministry of Finance Department of Financial Services Banking Divisiona, Jeevandeep Building, Parliament Street New Delhi- 110001 and others
September 20, 2012
G DASAPPA Vs. STATE BY POLICE INSPECTOR
September 25, 2012
G K HARISH Vs. STATE OF MALANDUR POLICE REPRESENTED BY PUBLIC PROSECUTOR
August 6, 2012
G KIRAN Vs. B P NARAYANA
June 5, 2012
G LALITHAMBA Vs. R PRAKASH
August 25, 2012
G M KUBENDRAIAH Vs. NAGAMMA S M
July 13, 2012
G M MUDDE GOWDA Vs. STATE OF KARNATAKA REP BY ITS SECRETARY DEPT OF ANIMAL HUSBANDARY
July 25, 2012
G M REVANASIDDAPPA Vs. GENERAL MANAGER, ADMINISTRATION
July 10, 2012
G M VENKATAREDDY Vs. DEPUTY COMMISSIONER
May 23, 2012
G MANJUNATH ALIAS AUNTY MANU Vs. STATE OF KARNATAKA
July 10, 2012
G N MANJUNATH AND ORS Vs. ORIENTAL INSURANCE CO AND ORS
October 19, 2012
G N RAMESH Vs. STATE OF KARNATAKA DEPARTMENT OF EDUCATION
February 7, 2012
G NAGARAJU Vs. B RAVINDRA
June 1, 2012
G P Mariswamy Vs. Sri Raghu V No. 165, 2nd Cross 13th Main Road, Hal 2nd Stage Indiranagar, Ulleri Bangalore-560 018 and The Untied India Insurance Co, Ltd. D O 3, No. 24, Classic Building 1st Floor, Richmond Road Bangalore-560 025 Represented b
January 3, 2012
G R MADAN RAO Vs. STATE BY BHADRAVATHI RURAL POLICE REP BY ITS PUBLIC PROSECUTOR
July 26, 2012
G RAVISHANKAR Vs. S SUMA
June 6, 2012
G S LOKESHWARAPPA Vs. MANAGEMENT OF KSRTC
July 13, 2012
G S PAVITHRA ALIAS LAKSHMI Vs. K N ANANDA NAYAKA
June 6, 2012
G S PRASAD Vs. STATE OF KARNATAKA
July 3, 2012
G S SIDDESH Vs. LALITHAMMA
July 25, 2012
G SATHIYANARAYANAN RAJ Vs. STATE OF KARNATAKA BY ITS DEPUTY COMMISSIONER, KOLAR DISTRICT
January 17, 2012
G SRIDHAR REDDY S/O LATE RAMACHANDRA REDDY AND ORS Vs. STATE OF KARNATAKA AND ORS
August 16, 2012
G UMESH CHANDRA AND ORS Vs. MANAGING DIRECTOR, BMTC, K H ROAD
December 13, 2012
G UMESH S/O D GOPAL Vs. D SHIVANNA
August 13, 2012
G V NARAYANA MURTHY Vs. SRILAKSHMI
July 17, 2012
G W BILEIANGADI Vs. MALLIKARJUNA S/O GUREPPA MAKANNAPUR
August 8, 2012
G. Adinarayana, S/o. Late Ramaiah Vs. Smt. N.P. Adilakshmi, W/o. G Adinarayana, D/o. Late Pechalaiah
April 19, 2012
G. ESHWARAIAH Vs. STATE OF KARNATAKA
October 5, 2012
G. Gopala Rao S/o Sripathi Rao Vs. Smt. Kusuma V Shetty W/o Vasudeva Shetty D/o Late D.G. Krishna Hegde and others
November 27, 2012
G. Hucharayappa Vs. The State of Karnataka Revenue Department, Rep by its Secretary Vidhana Soudha, Dr B.R. Ambedkar Veedhi, Bangalore-560001, The Deputy Commissioner Shimoga District Shimoga 577201, The Assistant Commissioner Sagara Sub -Divisi
June 4, 2012
G. JAYASHREE Vs. SECRETARY MINISTRY OF SURFACE TRANSPORT GOVERNMENT OF INDIA
September 21, 2012
G. Mahalinga S/o Late Gurumurthy Vs. The State of karanataka, By the Police of Madiwala, Police Station, Bangalore.
May 15, 2012
G. MANJUNATH Vs. UNITED INDIA INSURANCE COMPANY LTD
September 22, 2012
G. MASTER JISHNU Vs. BRUHAT BANGALORE MAHANAGARA PALIKE
December 7, 2012
G. NAGARAJA Vs. GOVERNMENT OF INDIA, DEPUTY DIRECTOR (ADMN.) MINISTRY OF SMALL SCALE INDUSTRIES
August 8, 2012
G. Nagaraju, S/o. G. Venkatramaiah Vs. Sri. B. Ravindra, S/o. B. Raghunath
June 1, 2012
G. Purushotham, Son of Late B. Gangabyraiah Vs. The Special Land Acquisition Officer-2, Karnataka Industrial Area Development Board, I floor, Nrupathunga Road, Bangalore-560001 and M/s. Ace Designers, No. 7 and 8, Peenya 2nd Stage, Bangalore, Ba
November 22, 2012
G. RAVI S/O G. CHANNABASAPPA Vs. STATE OF KARNATAKA
July 13, 2012
G. Roopa Vs. Sri. V. T. Manjunath
August 6, 2012
G. Soma Reddy Vs. ITO
March 26, 2012
G. Sumithra W/o. Late K. Lakshminarayanasa Vs. The Commissioner, Bangalore Development Authority, Kumara Park West, Bangalore - 560020
September 7, 2012
G. Venkatesh, S/o. Gangappa Vs. Sri K.V. Munireddy, S/o. Late K.V. Venkatappa
January 9, 2012
G.B.GANESHAPPA Vs. K.G.SHIVANAGOWDA
November 20, 2012
G.C. THIMMAIAH Vs. SMT. PUTTANARASAMMA (DEAD) THROUGH LRS. AND OTHERS
March 24, 2012
G.H. Premakumari c/o G.H. Chikkaveeranna Vs. Swarna Gowramma @ Swarnamma w/o G.H. Rajanna, major, No. 7, Girls School Road, near Town Hall, Chickballapur and others
January 2, 2012
G.JANARDHAN REDDY Vs. C.B.I.
December 5, 2012
G.JAYASHREE Vs. SECRETARY, MINISTARY OF SURFACE TRANSPORT, GOVERMENT OF INDIA
September 12, 2012
G.K. PUSHPA Vs. STATE OF KARNATAKA
September 12, 2012
G.M. Gangadharaiah, S/o Mallanna, R/a No. 81, 6th Cross, Mahalakshmi Layout Further Extension, Bangalore-560086 Vs. V.S. Prabhakar, S/o Subramanya Dixit, R/a No. 867, II Cross, Gokula I Stage and Phase, Mathikere, Bangalore-560054
March 13, 2012
G.M. VENKATAREDDY Vs. DEPUTY COMMISSIONER KOLAR DISTRICT
May 22, 2012
G.N. Ramanujam S/o Late Narashimha Iyengar Vs. Sri Malavalli Chikanna Charities, S.C. Road, Seshadripuram, Bangalore - 20 represented by its president and managing trustee Sri T.B. Jayachandra
June 4, 2012
G.N. Srinivasa, 60 yrs S/o Late G.M. Narasimhaiah R/o North Extension Behind Adv. Sudarshan's House common Chikballapur Town Vs. D.C. Gurappa-since dead by his LRs Smt Susheelamma and others
November 6, 2012
G.P. Mallesh Reddy, S/o Papareddy Vs. The Assistant Commissioner, Bangalore South Sub-Division, Bangalore and others
September 26, 2012
G.T. Thippeshappa S/o Thippanna Vs. The Zonal Manager Iffco-Tokio General Insurance Company Limited, Zonal Ofice, South K S C M F Building, III Floor, III Block, Cunningham Road, Bangalore 560052 and Huchengappa S/o Halappa
August 1, 2012
G.V. Seetaramu S/o Late G.V. Venkatasubbaiah Vs. State by Police Inspector Vidyaranyapura Police Station Mysore (Represented by State Public Prosecutor) High Court Building Bangalore
May 15, 2012
GAFOORSAB S/O MOHAMMED SAB KALGAPUR AND ORS Vs. VASUDEV S/O NAGAPPA BORAL AND ORS
August 2, 2012
GAJANAN STONE CRUSHING INDUSTRIES AND ORS Vs. STATE OF KARNATAKA AND ORS
December 28, 2012
Ganapathi Gowda and others Vs. State of Karnataka
June 13, 2012
GANGADHARA S/O RAMACHANDRA GOWDA Vs. STATE OF KARNATAKA
July 17, 2012
GANGADHARAIAH, S/O HONNAIAH Vs. STATE BY HEBBUR POLICE
September 5, 2012
Gangamma W/o Thimmappa Vs. B.C. Suhas S/o B.S. Chidananda Reddy, Major, S.R. Express, H.P. Office Road Chitradurga Owner of The Bus Bearing No. KA-16/C 4554, The Divisional Manager Oriental Insurance Co. Ltd., Enkey Complex, Keshavapura, Hubli a
March 13, 2012
GANGARAM N M Vs. NATARAJ SAW MILLS
July 6, 2012
GANGOTHRI SCHOOL OF NURSING Vs. KARNATAKA STATE NURSING COUNCIL REP BY ITS REGISTRAR
August 6, 2012
GANPATHI S/O SHAMRAO BIRADAR Vs. VENKAT S/O RAMCHANDRA BEDGAR
December 4, 2012
GARE MANJA ALIAS MANJA Vs. STATE OF KARNATAKA BY EXTENSION POLICE STATION
July 25, 2012
Garima Sanghi W/o. Mr. Amit Sanghi Vs. Mr. Amit Sanghi S/o. Arun Kumar Sanghi
September 10, 2012
Gatteppa, S/o. Somalingappa Katagi Vs. The Management of NWKRTC, N.K. Division, Reptd. by its Divisional Controller, N.K. Division, Sirsi
October 18, 2012
GAUTAM KAMAT HOTELS PVT. LTD Vs. BANGALORE DEVELOPMENT AUTHORITY REP BY ITS COMMISSIONER
August 8, 2012
GEETHA DASARAMULE AND ORS Vs. SECRETARY, DEPARTMENT OF RURAL DEVELOPMENT & PANCHAYAT RAJ AND ORS
December 13, 2012
GEETHA G DEVADIGA AND ORS Vs. JUBED AND ORS
December 5, 2012
GEETHA K AND ORS Vs. ANANTHA KRISHNA
September 22, 2012
GEETHANJALI Vs. CANARA BANK
July 16, 2012
GEETHANJALI S Vs. STATE OF KARNATAKA BY BASAVESHWARANAGAR POLICE STATION
June 11, 2012
GENERAL MANAGER ORIENTAL INSURANCE CO LTD , Vs. VARSHA AND ORS
September 22, 2012
GEORGE JOSEPH Vs. HMT INTERNATIONAL LIMITED
August 14, 2012
GERB VIBRATION CONTROL SYSTEMS PVT LTD Vs. ASSISTANT LABOUR COMMISSIONER
July 6, 2012
GHANI @ ABDUL GHANI Vs. STATE OF KARNATAKA
December 5, 2012
Ghouse Khan Vs. Kumbara Sangha
May 4, 2012
GIDDEGOWDA S/O SONNEGOWDA Vs. HASSAN TRAFFIC POLICE
July 3, 2012
Gireesh S/o Surendra Naik Vs. The Karnataka Examinations Authority Represented by its Executive Director 18th Cross, Malleshwaram Bangalore-560012 and Principal Secretary Dept. of Higher Education Govt. of Karnataka M.S. Building Bangalore@respo
October 19, 2012
GIRIGOWDA @ DODDAGIRIGOWDA S/O THIMMEGOWDA Vs. STATE OF KARNATAKA
July 26, 2012
GIRISH Vs. STATE OF KARNATAKA
August 2, 2012
Girish N. S/o Muttaiah, V, Kasaba Hobli, Pandavapura Taluk, Being Minor Reptd. by his father Sri. V. Muttaiah S/o Venkataiah, Kennalu Village, Pandavapura Taluk, Mandya Dist. Vs. Sri. K.B. Sunil S/o V.N. Beerappa, Chaya Stores, Mahadeshwara Layo
January 12, 2012
GIRISH S/O SR .SHANKAR Vs. STATE OF KARNATAKA REPRESENTED BY SARASWATHIPURAM POLICE STATION
July 25, 2012
Giriyappa, S/o. Munithimmaiah Vs. The State of Karnataka, Revenue Department, Vidhana Soudha, Bangalore - 560001 Rep. by its Chief Secretary and others
January 3, 2012
GK Rajanna, S/o Late Karihanumegowda Vs. The State. of Karnataka, (Through Lokayukta Police), Rep. By Learned Special Public Prosecutor For Lokayukta
January 5, 2012
GOBBURKAR NAGAPPA Vs. THE DEPUTY COMMISSIONER AND DISTRICT MAGISTRATE, THE TAHASILDAR TAHASIL OFFICE, THE AUTHORISE OFFICER AND GENERAL MANAGER AND THE BRANCH MANAGER HDFC
July 4, 2012
GODAVARI SUGAR MILLS LTD ; SHREE RENUKA SUGARS LIMITED AND ORS Vs. STATE OF KARNATAKA; COMMISSIONER OF EXCISE AND ORS
October 17, 2012
GOKARN POLICE STATION Vs. SADANAND NARAYAN NAIK; MUKTA KOM NARAYAN NAIK AND ORS
July 11, 2012
GOKULA EDUCATION FOUNDATION (MEDICAL) Vs. BRUHATH BANGALORE MAHANAGARA PALIKE
July 29, 2012
GOKULA EDUCATION FOUNDATION (MEDICAL), BANGALORE AND ANOTHER Vs. BRUHATH BANGALORE MAHANAGARA PALIKE, BANGALORE AND OTHERS
July 2, 2012
GOKULDAS IMAGES PVT. LTD. Vs. AXIS BANK LIMITED
December 4, 2012
Gold Mohur Foods and Feeds Ltd., IV Floor, Lakshminarayar Complex, 10/1, Palace Road, Bangalore-560052, rep. By Power of Attorney Holder: Ravi Kumar, Senior Accounts Officer Vs. M/s Malik Farms, Javed Bhai, Partner, M/s Malik Farms, Major, and S
April 20, 2012
GOPALA KRISHNA NAYAK Vs. MEMBER SECRETARY KARNATAKA STATE POLLUTION CONTROL BOARD
July 25, 2012
GOPALAKRISHNA S/O KONDAPPA AND ORS Vs. N VENKATARAM S/O NARAYANAPPA AND ORS
September 3, 2012
Gope Gowda @ Untadi Vs. State of Karnataka
January 23, 2012
GOPI Vs. STATE OF KARNATAKA
September 10, 2012
GOPI AND ORS Vs. KANNAMMA
December 12, 2012
GOPINATH S/O OF NARAYANAPPA Vs. STATE OF KARNATAKA BY CHIKKABALLAPUR RURAL POLICE
July 31, 2012
Gori Begum @ Anwar Begum W/o. Mohammed Roshan Ali Vs. Mohammed Roshan Ali S/o. Late Shabbir Ali
November 30, 2012
GOULI MAHADEVAPPA Vs. INCOME-TAX OFFICER
January 6, 2012
Gourish Shankar Bhat, S/o Shankar S. Bhat Vs. Karnataka Lokayukta, rept. by the Investigating Officer, Police Wing. Karnataka Lokayukta, Bangalore
January 3, 2012
GOVERNMENT OF INDIA Vs. ASTRAZENECA PHARMA INDIA LTD
October 11, 2012
GOVERNMENT OF INDIA; CHIEF POST MASTER GENERAL Vs. MUKUNDA INDUSTRIAL FINANCE LTD
July 13, 2012
GOVERNMENT OF KARNATAKA WATER RESOURCES MINOR IRRIGATION DEPARTMENT Vs. V HARISH BABU
August 25, 2012
GOVINDA BOVI Vs. STATE OF KARNATAKA BY LINGADAHALLI RURAL POLICE STATION
October 30, 2012
GOVINDAIAH Vs. KARIYAIAH
November 20, 2012
Govindamma W/o. G Devaraja Naidu Vs. Sri. Bharathalal Meena, Commissioner Bangalore Development Authority Bangalore, Sri M.K. Shankralinge Gouda Commissioner Bruhath Bangalore Mahanagara Palike, N.R. Square. Bangalore, Sri. Puttaswamy Gowda The
January 2, 2012
Govindappa, S/o. Narayanaswamy Vs. Sathisha S/o. Basavegowda
January 11, 2012
GOVINDARAJ G Vs. LAKSHMAMMA @ LAKSHMI
July 4, 2012
Govindaraju, S/o. Byatarayappa Vs. M.D. Haneef and The Branch Manager, Oriental Insurance Co. Ltd., Jayadeva Hostel Complex. B H Road, Tiptur Town, Tumkur
March 14, 2012
Govindegowda, S/o Kalegowda Vs. K.N. Mahadevappa, S/o Nanjappa
August 1, 2012
GOWRADEVI S OREKONDY Vs. K B RUDRAPPA S/O K B GURUSIDDAPPA
June 5, 2012
GOWRAMMA Vs. NARAYANAPPA
July 18, 2012
GOWRAMMA Vs. STATE OF KARNATAKA
December 4, 2012
GOWRAMMA Vs. STATE OF KARNATAKA
September 12, 2012
Gowramma and others Vs. Smt. Neelamma D/o Late Hucchappa W/o Chowdappa A.K. and others
April 20, 2012
GOWRAMMA W/O C C BASAVARAJ Vs. C C BASAVARAJ S/O CHANDRAPPA
October 4, 2012
GOWTHAM POOJARY Vs. STATE OF KARNATAKA
December 20, 2012
GOYAL ISPAT Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
October 10, 2012
GRAESON JOSE Vs. ARUNA INSTITUTE OF NURSING SCIENCES
January 3, 2012
GSP VEERA REDDY Vs. STATE OF KARNATAKA
July 17, 2012
Gstaad Hotel Pvt. Ltd. A Company Incopporated Under The Companeis Act, 1956 and Having its regd office at Raheja Chambers, Linking road and main avenue, Santacruz West, Mumbai-400 054 and Branch office at Onyx Centre, 4th Floor, - 5 Museum Road and Aditya Vs.
June 4, 2012
GULABI POOJARTHI Vs. STATE OF KARNATAKA
July 13, 2012
GULBARGA ELECTRICITY SUPPLY COMPANY LTD Vs. NAGAPPA S/O CHANDRAMAPPA
July 5, 2012
Gulf Oil Corporation Limited 12th Mile, Bellary Road, Yelahanka, Bangalore-560064 Reptd. by ITS Managing-Legal Mr. P.S. Murthy Vs. The Asst. Executive Engineer Bruhat Bangalore Mahanagara Palike Dasarahalli Sub-Division, Bangalore-560024, The Jo
August 2, 2012
GUNDAPPA Vs. NAGAPPA S/O BABU SONAKERI
August 28, 2012
GUPTA COAL (INDIA) LIMITED Vs. KIOCL LIMITED
September 11, 2012
Gurappa S/o Sangappa Mural Vs. Irappa S/o Neelappa Revadikar (Nidagundi)
November 27, 2012
GURU ALIAS GURUSWAMY Vs. STATE OF KARNATAKA BY HULIYAR POLICE
July 31, 2012
GURU RAO Vs. STATE OF KARNATAKA
January 4, 2012
Guru Shanthappa, Son of Late Patel Kullappa and others Vs. The State of Karnataka, Represented by its Secretary, Department of Urban Development, M.S. Building, Bangalore-560001, The Mysore Urban Development Authority (MUDA), Represented by its
September 28, 2012
GURUMALLAPPA Vs. SHIVANAGAMMA
March 14, 2012
Gurumurthy and others Vs. State of Karnataka By Hebbagodi Police
August 2, 2012
GURUNAGOWDA SOMANAGOWDA SANKANAGOWDAR Vs. MUDIYAVVA AND ORS
July 20, 2012
GURURAJ Vs. DEPUTY COMMISSIONER
July 10, 2012
Gururaj Shetty Vs. State of Karnataka
August 6, 2012
GURURAJ SRINIVAS JOSHI Vs. STATE OF KARNATAKA
October 4, 2012
GURURAYA Vs. KARNATAKA FOOD & CIVIL SUPPLIES CORPORATION LTD
November 5, 2012
GURUSHANTAPPA Vs. VENKATESH
August 14, 2012
GURUSHANTAWWA Vs. CHANBASAPPA S/O SHIVALINGAPPA FARUTABAD
November 30, 2012
GURUSWAMY S/O HORIGOWDA Vs. STATE OF KARNATAKA BY DUDDA POLICE
July 27, 2012
H Anjanappa, S/o Late Huchappa Vs. Smt Kempakka (Dead), W/o Late Sannappa and others
August 13, 2012
H ANJINAMMA Vs. SECRETARY DEPARTMENT OF FOOD CIVIL SUPPLIES
July 2, 2012
H B PALAKSHA Vs. STATE BY ALUR POLICE
June 5, 2012
H BASAVARAJAPPA AND ORS Vs. S GIRIJAMMA AND ORS
October 17, 2012
H C JAYARAMAIAH AND ORS Vs. JAYALAKSHMI AND ORS
October 3, 2012
H C Shama D/O Chand Pasha Aged About 18 Years Student R/o Hebbani Village Mulbagal Taluk Kolar District Vs. State of Karnataka by Nangali Police Station Kolar District
November 22, 2012
H Chandra Reddy Vs. State of Karnataka, By its Secretary, Department of Housing and Urban Development, M.S. Building, Bangalore - 560001, The Bangalore Development Authority, Represented by its Commissioner, T Chowdaiah Roaa, Kumara Park West, B
August 2, 2012
H CHANNAHANUMAIAH Vs. STATE OF KARNATAKA
March 22, 2012
H D KUMARASWAMY Vs. STATE OF KARNATAKA BY LOKAYUKTA POLICE
June 8, 2012
H D KUMARASWAMY Vs. STATE OF KARNATAKA
November 19, 2012
H D RAMU Vs. STATE OF KARNATAKA
July 4, 2012
H DURGOJI RAO Vs. R BABU S/O R VITTAL RAO
July 25, 2012
H EKANTHAPPA Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION
July 25, 2012
H G VENKATESHMURTHY Vs. RAVANNA
March 1, 2012
H GOPALAKRISHNA SHETTY Vs. MINISTRY OF TRANSPORT
March 2, 2012
H JAYAPPA Vs. DEPUTY DIRECTOR OF PUBLIC DAVANGERE
July 25, 2012
H L NARASIMHA MURTHY Vs. STATE OF KARNATAKA
August 8, 2012
H LANKAPPA Vs. STATE OF KARNATAKA
July 9, 2012
H M S NAYAKA Vs. H B YESHODHARA NAYAKI
July 18, 2012
H M SAKAMMA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
February 29, 2012
H M SRINIVAS Vs. ASSISTANT COMMISSIONER
August 9, 2012
H N ARAVIND BUSHAN Vs. STATE OF KARNATAKA BY S P P FOR CHANDRA LAYOUT
August 2, 2012
H N ERANNA Vs. SRIMATHI
July 30, 2012
H N NAGARAJA SHASTRI Vs. KRISHNAMURTHY H N
August 30, 2012
H N NARENDRA GIRIYA Vs. SHIVAKUMARI
June 11, 2012
H N SHIVANNA Vs. STATE OF KARNATAKA
November 29, 2012
H N VIJAYADEV Vs. M D SAROJA
July 16, 2012
H P RAVINDRA KUMAR Vs. WASIQ AHMAD THIRIYAYI AND ORS
October 4, 2012
H R ANJAN KUMAR Vs. STATE
September 10, 2012
H R RAJU Vs. STATE OF KARNATAKA BY SUBRAMANYAPURA POLICE STATION
July 17, 2012
H R RANGASWAMY Vs. STATE OF KARNATAKA
June 8, 2012
H RAMAIAH Vs. JAYAMMA
September 27, 2012
H S ASHOK @ ASHOK KUMAR Vs. G VINOD KUMAR AND ORS
December 13, 2012
H S RAMAKRISHNA Vs. STATE OF KARNATAKA
August 2, 2012
H S SHIVASWAMY Vs. H S RAGHAVENDRA
May 24, 2012
H SHIVAKUMAR ALIAS KUMMI Vs. STATE OF KARNATAKA
July 24, 2012
H SHIVANANJAIAH Vs. STATE
July 18, 2012
H SRINIVAS S/O LATE HOSURAPPA Vs. SHARADAMMA H S
July 4, 2012
H T SWAMY Vs. DIVISIONAL MANAGER
June 8, 2012
H V BALAJI Vs. R P JUNJUNWALA
July 31, 2012
H VAJRA RAJ JABARAJAN Vs. DECCAN ENTERPRISES
July 4, 2012
H VENKATAPPA S/O HANUMAIAH Vs. COMMISSIONER, CORPORATION OF THE CITY OF BANGALORE
July 23, 2012
H VENKATASWAMY S/O HANUMANTHA Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
October 12, 2012
H. Anjanappa S/o late Hanumanthappa Vs. Sri Subramanyam Since dead by LRs, (Smt. Chamundeshwari D/o late Subramanya
October 1, 2012
H. BAGYA Vs. R. SAVITHRAMMA
November 29, 2012
H. BYLAPPA Vs. THE STATE OF KARNATAKA
September 24, 2012
H. Hanumanthappa, S/o Mallappa Vs. State of Karnataka, by Kadur Police
January 4, 2012
H. MANJUNATH Vs. A.M. BASAVARAJU
July 3, 2012
H. Narayanaswamy S/o. Hanumappa Vs. The State of Karnataka Represented by its Secretary Department of Revenue Multistoried Building Bangalore - 560001, The Assistant Commissioner Bangalore Worth Sub-Division Bangalore and The Tahasildar Yelahank
April 16, 2012
H. Ramesh, S/o Hampanna Vs. The State of Karnataka, Reptd. by its Principal Secretary, Department of Housing and Urban Development Department, Vikasa Soudha, Bangalore-560001, The Commissioner, Bruhath Bengaluru Mahanagara Palike, N.R. Square, B
October 19, 2012
H. Ravishankar S/o. P. Hanumanthaiah Vs. The Commissioner Bangalore Mahanagara Palike, Bangalore and others
September 24, 2012
H. Sathyanarayana Reddy S/o Late H.M. Hanuma Reddy Major R/At:Chinnappanahalli, Marathalli Post, Bangalore Vs. Shri V. Chinnappa S/o B.Venkatappa Aged About 49 Years R/at No. 124 Venkatappa Colony B. Narayanapura Dooravaninagar Post Bangalore-56
January 3, 2012
H. Shivaprasad S/o Late Honnalagaiah Vs. The State Of Karnataka Represented By Its Secretary, Department Of Rural Development and Panchayath Raj, Vikasa Soudha, Bangalore-560001 and The Regional Commissioner II Floor (sic) Building, K.H. Road, S
November 23, 2012
H.A.DSouza and others Vs. K.C. Ramachandra Reddy and others
August 1, 2012
H.B. KARIBASAMMA Vs. UNION OF INDIA
September 26, 2012
H.B. Mythra, W/o Sri Mahendra Kumar Vs. Mysore Urban Development Authority (MUDA) Rep. by its Commissioner, J.L.B. Road, Mysore
January 4, 2012
H.C. Siddagangaiah ASI/EXE No. 754290119 S/o late Chikkaberaiah Vs. The Deputy Commandant Central Industrial Security Force, KIOCL Unit, Kudremukh - 577 142, Chikkamagalur District, The Group Commandant Central Industrial Security Force, Group H
August 1, 2012
H.C. Venkatachala Setty, S/o Late Chowdaiah Setty Vs. The State of Karnataka, Represented by its Secretary, Urban Development Department, K.G.S., M.S. Buildings, Bangalore-560001 and Bangalore Development Authority, Represented by its Commission
October 10, 2012
H.C. Vijaykeerthi, S/o. H.A. Cailas Kumar Vs. Union of India, By Secretary, Ministry of Information and Broadcasting, Shastri Bhavan, New Delhi-110001, The Director General, Doordarshan, Mandi House, Copernicus Marg, New Delhi-110001 and The Dir
August 13, 2012
H.D. CHANDRAPPA Vs. HANUMAKKA
July 2, 2012
H.D. Kumarswamy Former Chief Minister of Karnataka S/o. Sri. H.D. Devegowda Vs. The State of Karnataka By Lokayuktha Police Bangalore City Division Bangalore Rep. by the learned Public Prosecutor and Sri. Ysm Abraham T.J. S/o. Sri. Joseph T.A.@r
January 20, 2012
H.J. Punith Kumar S/o Javaregowda Vs. M/s Consolidated Engineering Construction Company Madi Court, 1st floor, 65/1, Millers Road, PB No. 4645 Benson Town, Bangalore- 46 and The Divisional Manager Oriental Insurance Co. Ltd., Divisional Office,
January 10, 2012
H.K. Umesh S/O Kariappa Vs. State of Karnataka
January 16, 2012
H.L UMESH Vs. STATE OF KARNATAKA
September 5, 2012
H.L. Lakshmamma and others Vs. Sri. Satya and another
October 18, 2012
H.M. Gangadharappa S/o Late H.M. Munishamappa Vs. Y.N. Srinivasaiah S/o. Late Narasimhaiah
April 17, 2012
H.M. Ranganath, S/o Muniyappa Vs. The General Manager Managing Director, K.S.R.T.C., Kengal Hanumanthaiah Double Road, Shanthinagar, Bangalore- 560027
January 2, 2012
H.N. Jagannatha Reddy Vs. Visvesvaraya Technological University By its Registrer, VTU Campus Jnana Sangama, Belgaum and others
November 5, 2012
H.R. Anjan Kumar S/o. Late H. Ramachandra Vs. State by Peenya Police-58
September 10, 2012
H.R. Bharathi, W/o P Nagabhushan Vs. P Nagabhushan, S/o B Puttarajachar
August 1, 2012
H.R. Nagaraja S/o Late Rangappa Vs. State of Karnataka by Karnataka Lokayukta Police M.S. Buildings Bangalore-01
January 4, 2012
H.S. Bedi Son of Late I.S. Bedi Vs. The State of Karnataka by The Station House Officer White Field Police Station Bangalore and others
October 18, 2012
H.S. Sampath Kumar, S/o. Late H.S. Srinivasan and H.S. Sowbhagyalakshmi Vs. R. Balasubramani, Major, S/o. K. Ramachandran, No. 12/1, D. No. 14, 4th Main, Link Road, Near Ayyappa Temple, Madiwala, Bangalore and The Regional Manager, The New India
August 1, 2012
H.S. Suresh kumar, S/o. Late H.S. Narayana Rao Vs. The Union of India, Ministry of Information and Broadcasting, Represented by its Secretary, "A" Wing, Shastry Bhavan, New Delhi-110001, The Chief Engineer (SZ) Additional Director General (Engg)
January 3, 2012
H.T. Narendra Reddy, S/o. late Thimma Reddy Vs. Smt. K.H. Rekha, W/o. late K.H. Halappa
December 14, 2012
H.V. Nagaraj Vs. Smt. B.R. Poornima The Special Land Acquisition Officer Mandya District Mandya
January 25, 2012
HAALESH Vs. STATE BY BELUR POLICE
December 7, 2012
HABIB AGRO INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
September 11, 2012
Habib Proteins and Fats Extracts P.B. No. 3, N.H. Hiriyur, Chitradurga District, (by its Managing Partner Mehmood Khan, 60 Years) Vs. The Commissioner of Commercial Taxes Vanijya Therige Karyalaya Gandhinagar, Bangalore - 560009
September 4, 2012
Haji C.K. Abdul Rehman S/o late Hazi Kunhi Pokar Vs. Sri Y. Narasimhaiah S/o late Yerappa
August 1, 2012
Haji J. Mohamed S/o Late Mayabba Vs. T.N. Krupananda S/o S. Nagappaiah Major
September 3, 2012
HALAGUR KEMPAMMA W/O HONNEGOWDA AND ORS Vs. STATE OF KARNATAKA AND ORS
December 4, 2012
HALAMMA ALIAS MALA Vs. STATE OF KARNATAKA
August 2, 2012
HALERANGAIAH Vs. STATE OF KARNATAKA BY ITS SECRETARY
June 29, 2012
Hamsashri, W/o. Late Suresh Vs. Harish Salyan
January 12, 2012
HANAMANTNAIK BHIMANAIK PATIL Vs. STATE OF KARNATAKA
July 23, 2012
Hanamareddeppa S/o Beerappa and Channaveerappa S/o Bassanna Hadapad Vs. Syed Ghalib Hashimi S/o Syed Hasham
December 13, 2012
HANAMAVVA W/O BHIMAPPA DAMUR; BHIMAPPA NINGAPPA DAMUR AND ORS Vs. MUDAKAVVA W/O FAKIRAPPA YENNI; BASAPPA SANGAPPA BADIHAL AND ORS
July 26, 2012
HANSRAJ Vs. SANDHYA E.RAO
September 27, 2012
HANUMAKKA Vs. SHARADAMMA
April 2, 2012
HANUMAKKA Vs. THAYAMMA
September 13, 2012
Hanumakka w/o Mariyappa Vs. The Commissioner Bangalore Development Authority T. Chowdaiah road, Banoalore-20
April 16, 2012
HANUMANT S/O TAMMANNA KORAVI Vs. KARNATAKA NEERAVARI NIGAM LTD; SPECIAL LAND ACQUISITION OFFICER
July 30, 2012
HANUMANTHA RAO Vs. STATE OF KARNATAKA
December 11, 2012
HANUMANTHA REDDY Vs. STATE BY TOWN POLICE CHITRADURGA
August 1, 2012
HANUMANTHAIAH Vs. STATE BY AMRUTHUR POLICE STATION KUNIGAL TALUK
August 3, 2012
HANUMANTHAPPA Vs. STATE OF KANATAKA
March 20, 2012
HANUMANTHAPPA AND ORS Vs. STATE OF KARNATAKA AND ORS
October 10, 2012
HANUMANTHARAYAPPA @ APPA S/O SANJEEVAIAH Vs. STATE OF KARNATAKA
September 4, 2012
HANUMAPPA Vs. SAROJAMMA
September 26, 2012
HANUMAPPA S/O GANGAWWA KABBER Vs. STATE
August 22, 2012
HARBANS THUKRAL Vs. CYMA EXPORTS PRIVATE LIMITED
April 16, 2012
HARIBHAU SIDDAPA PATIL Vs. STATE OF KARNATAKA
March 7, 2012
HARIJANA GIRIJANA MATHU Vs. STATE OF KARNATAKA
December 4, 2012
Harish Babu B.S., S/o Sadashiva Reddy Vs. Sri Santhosh K. Hirekaru, S/o Krishnappa
August 1, 2012
HARISH KUMAR N S/O NEKRAJE M YELLIANNA GOWDA Vs. H L BHAVYA
December 14, 2012
Harish V. S/o. Venkatesh and G. Suhasini D/o. Govinda Vs. State of Karnataka by Its Secretary Dept. of Technical Education Bangalore-01, Karnataka Examination Authority by Its Special Officer Sampige Road, 18th Cross, Malleshwaram, Bangalore-12
September 7, 2012
HARRY DINAKARAN S Vs. ROOPARANI
June 7, 2012
HASEENABANU AND ORS. Vs. MAQBOOL AHAMAD FAKRUDDIN KILLEDAR AND ORS.
October 9, 2012
Hazart H Hussain Basha Khadri @ Jodi Mazar (WAKF) B H Road, Tumkur Represented by its President and Secretary and Karnataka State Board of WAKFS No. 6, Cunningham ROAD, Bangalore Represented by CEO Vs. The Competent Officer-Cum- Municipal Commis
November 29, 2012
HDFC Bank (P) Ltd Having Its Registered Office At "HDFC Bank House", Senapati Bapat Marg, Lower Parel (West) Mumbai-400013. and Also Having Its Regional Branch At 3rd Floor, B Wing Golden Towers Old Airport Road, Kodihalli Bangalore - 17 Rep By Its Author Vs.
April 16, 2012
HDFC Bank (P.) Ltd. Vs. I Wire Network Designs (P.) Ltd.
April 12, 2012
Hebron Chruch (Regd) G B J 447/ 4, Near Water Tank Marathahalli, Bangalore 560037 A Religious Charitable Trust, Represented By Its Secretary Sri K. P. Vasudevan Nair, S/o Sri K. K. Nair Vs. The Society of Trustees of Indigenous Churches In India
January 5, 2012
Heera S/o Late Ambadas Vs. The State Through Raghvendra Nagar P.S. Gulbarga
November 16, 2012
Hegde and Golay Ltd. Vs. Karnataka Industrial Area Development Board
May 31, 2012
HEGDE MOTOR TRANSPORT Vs. ASSISTANT PROVIDENT FUND
February 1, 2012
HELEN DSOUZA AND ORS Vs. LEONARA RODRIGUES AND ORS
October 18, 2012
Hemadri Associates Vs. CIT
February 1, 2012
Hemagiri Industries, Stone Crusher Unit, Partner: H Hemadri, M/s Doddabasaveshwara Stone Crusher Unit, Pro: Sri N. Ravindra Gouda, M/s Jyothi Stone Crusher, Pro: Sri. T. Koteshwara Rao and Sree Nandi Stone Crusher, Pro: C. Raja Reddy Vs. The Sta
December 13, 2012
Hemalatha Y.M. Vs. Managing Director
April 18, 2012
Hemanth Kumar Vs. Sri G.H. Ajay and others
January 5, 2012
HEMAVATHI SHIVASHANKAR Vs. TUMKUR S SHIVASHANKAR
July 5, 2012
HEMAVATI ALIAS UMASHRI Vs. MAHALINGAPPA
August 28, 2012
HENRY SAMPATH RAJ Vs. ELLEN QUADRES
July 3, 2012
Hew India Assurance Co. Ltd., Divisional Office - 3, Mahalakshmi, Chambers, 2nd Floor, No. 9/2, M.G. Road, Banglore - 560001 by its Duly Constituted Attorney Vs. Smt. Ponnamma @ Ammu and others
January 6, 2012
HIGH COURT OF KARNATAKA Vs. SIRAJIN BASHA
July 4, 2012
HIGH COURT OF KARNATAKA Vs. K MANJUNATH
June 13, 2012
High Court of Karnataka Represented by The Registrar (Judicial), Bangalore Vs. Sri. R.J. Prakashan Publisher, Bangalore Mirror, No. 4 Pampa Mahakavi Road, Chamarajpet, Bangalore - 560018 and Sri. B. Mahesh Resident Editor, Bangalore Mirror, No.
November 7, 2012
Hilltop Granites Pvt. Ltd., 14/1, Bannerghatta Road, Near MICO Back Gate, Bangalore-560030, (by Nitesh Giria, Director, 35 Years) Vs. The Additional Commissioner of Commercial Taxes, Zone-1, Vanijya Therige Karyalaya, Gandhinagar, Bangalore - 56
August 10, 2012
HMT WATCHES LIMITED Vs. REGIONAL LABOUR
November 21, 2012
HOLEYAPPA Vs. DIVISIONAL CONTROLLER NWKRTCBAGALKOT DIVISION
October 4, 2012
HOMAG INDIA PRIVATE LTD Vs. ULFATH ALI KHAN
October 10, 2012
Homag India Private Ltd., A Company Incorporated Having its Registered Office at 88, Industrial Suburb, II Stage Tumkur Road, Bangalore - 560022 Rep. by its Authorised Signatory Mr. S. Vaidyanathan S/o. V. Shivaramakrishnan Vs. Mr. Ulfath Ali Kh
October 10, 2012
HONBLE CHIEF JUSTICE HIGH COURT OF KARNATAKA Vs. C SUDHAKAR
June 13, 2012
HONNAMMA Vs. STATE OF KARNATAKA
February 28, 2012
Hoovappa Vs. State of Karnataka
September 21, 2012
HOTEL ROOPA MANGALORE Vs. EMPLOYEES PROVIDENT FUND APPLLATE TRIBUNALNEW INDIA
July 3, 2012
HOTEL VANDANA PALACE Vs. AUTHORIZED OFFICER UNDER SECURITIZATION AND RECONSTRUCTION OF FINANCIAL ASSETS AND ENFORCEMENT OF SECURITY INTEREST ACT, 2002 & ORS.,
November 21, 2012
HOTTAIAH Vs. KYASAPURADA
March 1, 2012
Huchharayappa S/o. Ramappa Vs. D.V. Prasanna, S/o. Vijayanna, Owner of Truck Bearing No.Ka-16-A-2762 Kottagalla, Holalkere Taluk, Chitradurga District and The Manager, Bajaj Allianz Insurance Co. Ltd., Davanagere
January 4, 2012
HULGEVAA Vs. STATE OF KARNATAKA
October 9, 2012
HULLAPPA Vs. STATE OF KARNATAKA
February 10, 2012
HULLURAMMA, RANGAPPA AND ORS Vs. STATE OF KARNATAKA
July 23, 2012
Hussain S/o. Late Mohammed Bhai Vs. Shabbir Ahmed, S/o. late Hussain Shacoor
August 6, 2012
HUTTI GOLD MINES COMPANY LTD Vs. UNION OF INDIA MINISTRY OF MINES REPRESENTED BY ITS SECRETARY
April 3, 2012
Hutti Gold Mines Limited Vs. M/s. Vinay Heavy Equipments
April 19, 2012
HYDERABAD KARNATAKA EDUCATION SOCIETY Vs. SUBHASHCHANDRA BENAKANHALLI
August 1, 2012
I ANURADHA,W/O LATE I CHANDRAIAH; MASTER PREMSAGAR,S/O LATE I CHANDRAIAH; KUMARI VINUTHANA,D/O LATE I CHANDRAIAH; I KONDAREDDY,S/O LATE SIDDAREDDY; I PAPULAMMA,W/O I KONDAREDDY Vs. H G NATESHA,W/O H P GURUSWAMY; ORIENTAL INSURANCE CO , LTD
November 30, 2012
I.K. NARAYANA Vs. STATE OF KARNATAKA
November 15, 2012
I.P. SUBBAIAH Vs. UNION OF INDIA ORS.
August 27, 2012
IBEX ENGINEERING PVT LTD BANGALORE Vs. STATE OF KARNATAKA THROUGH THE COMMISSIONER OF COMMERCIAL TAXES BANGALORE
February 9, 2012
IBRAHIM @ IBRAHIM ALOOR Vs. STATE OF KARNATAKA
November 26, 2012
ICDS LTD MANIPAL Vs. TRUCTZSHLER INDIA PRIVATE LIMITED A COMPANY REGISTERED
October 11, 2012
ICICI Lombard General Ins. Co. Ltd. Zenith House, Keshavarao Khade Marg, Mahalaxmi, Mumbai-400034 Now Rep. by its Manager-Legal ICICI Lombard General Insurance Co. Ltd) 89, II floor, SVR Complex, Hosur Main Road, Madivala, Rangalore-560068 Vs. M
March 13, 2012
ICICI Lombard General Insurance Co. Ltd., Near Saraswathi Theatre, Saraswathipuram, Mysore City. Now Rep. by its Manager Legal, ICICI Lombard General Insurance Co. Ltd. Vs. Lakshmamma, W/o. Siddegowda
January 6, 2012
IDEAL TRADERS CREAM PARLOUR PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
October 4, 2012
IFFCO-TOKIO GENERAL INSURANCE CO LTD Vs. CHENNAMMA W/O LATE HANUMANTHRAYA @ HANUMANTH AND ORS
September 6, 2012
IKRAMUDDIN AND IBRAHIM SAB Vs. GURULINGAPPA AND ORS.
July 2, 2012
IMAGE LABELS PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
December 3, 2012
IMMANUAL DCUNHA @ MANUAL DCUNHA Vs. JETHRIN DCUNHA AND ORS
August 7, 2012
Imran @ Karadi Imran Vs. State of Karnataka
August 14, 2012
IMRAN PASH ALIAS IMMU Vs. STATE OF KARNATAKA BY THE POLICE OF K R NAGAR
July 31, 2012
IMRAN PASHA Vs. STATE BY ELECTRONIC CITY
December 12, 2012
Imtiaz Pasha and others Vs. State of Karnataka, By Town Police Station, Chikmagalur Town
July 19, 2012
In Re: M/s Customique Online Products Private Limited A Company incorporated under the Companies Act, 1956, Having its Registered Office at No. 20, 3rd Main, Kaveri Nagar R.T. Nagar Post Bangalore - 560032 Karnataka Vs.
April 17, 2012
INAS ARANHA Vs. SHIVAYYA BANGA
November 30, 2012
Inayathulla Khan S/o Sri Ghouse Khan Vs. L. Venkataramana Raju S/o R.L. Raju and others
August 6, 2012
INCOME TAX OFFICER AND ANOTHER Vs. RAMDAS ALVA
March 19, 2012
INDIA BREWERY AND DISTILLERY LTD Vs. SHAW WALLACE AND CO. LTD
October 11, 2012
INDIAN ACADEMY DEGREE COLLEGE Vs. BANGALORE UNIVERSITY ­ BY ITS REGISTRAR
December 7, 2012
Indian Overseas Bank Central Office No. 763, (Po Box No. 3765) Annasalai, Chennai - 600002 Rep. By its Chairman and Managing Director, M/s. Indian Overseas Bank Regional Office Palace Road, Bangalore Rep. By its Regional Manager and M/s. Indian Overseas B Vs.
August 1, 2012
Indramma W/o. Sri Siddaramaiah and others Vs. State of Karnataka Urban Development Department Vikasa Soudha Bangalore by its Secretary, The Deputy Commissioner and The President ISDMT Dist Co-Ordination Committee Tumkur District Tumkur and The T
September 27, 2012
Infodesk Manipal Limited, No. 1/1, Millers Road, Bangalore - 560052 and Prathap Hegde, Managing Director, M/s. Infodesk Manipal Limited, No. 1/1, Millers Road, Bangalore - 560052 Vs. The Enforcement Officer, Employees Provident Fund Organisation
October 8, 2012
ING VYSYA BANK LTD Vs. COMMISSIONER OF INCOME TAX
July 6, 2012
INGER SOL C S/O CHINNA DORAI; MASTER IMMANUEL THARUN DORAI, S/O INGER SOL C Vs. DIVISIONAL MANAGER, KSRTC
October 12, 2012
INGERSOLL RAND (INDIA) LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
August 10, 2012
Instrumentation Ltd. A Company registered under Companies Act, 1956 With its Registered Office at Jhalawar Road, Kota - 324005 Rajasthan and others Vs. ABB Limited A Company under Companies Act., 1956 Having its registered office at : 2nd Floor,
April 20, 2012
IQBAL BAIG Vs. P VENKATESHWARA RAO
July 2, 2012
Irappa S/o Tammaraya Kolakar Vs. The State of Karnataka Rep.by the PSI, Managuli P.S. Bijapur
November 16, 2012
IRAPPA SHIVALINGAPPA PAWADI Vs. STATE OF KARNATAKA
March 26, 2012
IRAPPA SHIVALINGAPPA PAWADI Vs. STATE BY KULAGOD POLICE STATION
April 2, 2012
Iravva and others Vs. Karanappa Gurappa Zalaki and others
October 4, 2012
IRIS COMPUTERS LTD Vs. ACCORDIANS INFOCOM PVT LTD
June 28, 2012
Iris Computers Ltd. Vs. M/S. Askari Infotech Pvt. Ltd. and others
March 1, 2012
Irshad Ahamed S/o. Ameer Ahmed Vs. Smt. Manorama W/o. Late L. Mahadev
April 19, 2012
IRSHAD AHAMMED Vs. STATE OF KARNATAKA MANGALORE RURAL POLICE
June 7, 2012
ISHAAN LABS PVT. LTD. Vs. UNION OF INDIA
August 6, 2012
ISHAAN LABS PVT. LTD. A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956 HAVING ITS REGISTERED OFFICE AND WORKS AT 337/B, NEW NO. 11/3, 4TH MAIN ROAD, INDUSTRIAL TOWN, RAJAJINAGAR BANGALORE-560044, REPRESENTED BY ITS DIRECTOR, SRI A.B. RAM KUMAR S/O LAT Vs. STATE
August 6, 2012
Ishrath Sultana W/o Syd Afzal Hussain Vs. Smt. Khurshidunnisa, W/o Mohammed Yaseen
January 12, 2012
ISLAMIA INSTITUTE OF TECHNOLOGY Vs. ISLAMIA INSTITUTE OF TECHNOLOGY EMPLOYEES UNION
January 17, 2012
ISMAIL Vs. ABDUL RAHIMAN
September 14, 2012
ISMAIL G K Vs. STATE BY MANGALORE
December 4, 2012
ITC LIMITED KOLKATA Vs. STATE OF KARNATAKA
November 20, 2012
IWAVE SYSTEMS TECHNOLOGIES PRIVATE LIMITED Vs. HAL - EDGEWOOD TECHNOLOGIES PRIVATE LIMITED
June 12, 2012
IYYAPPA Vs. THYAPPA ALIAS RAVI
July 27, 2012
J C SHARMA Vs. STATE OF KARNATAKA
July 5, 2012
J N SRINIVAS ALIAS MOTA BOLLU SEENA Vs. STATE OF KARNATAKA
July 24, 2012
J SUKUMAR Vs. STATE OF KARNATAKA
July 27, 2012
J UMADEVI Vs. STATE OF KARNATAKA
July 30, 2012
J VENKATESH Vs. J P SUJATHA
February 6, 2012
J. Gangaiah S/o. Javarappa and others Vs. The State of Karnataka Department of Co-Operative Dr Ambedkar Veedhi Vidhana Soudha Bangalore 560001 Rep By Its Secretary Smt P. Hemalatha and The Horticulture Produce Cooperative Marketing and Processin
January 3, 2012
J. Jaganathan S/o Late A Joseph Vs. Official Liquidator of M/S. Swede (India) Teltronic Ltd., Attached To High Court of Karnataka, 26-27, 12th Floor, Raheja Towers, M G Road, Bangalore-560001
January 5, 2012
J. Manjunatha, S/o Late K. Nagappa, Major Vs. State of Karnataka, By K.R. Traffic Zone, Mysore
February 3, 2012
J. Shobha Rani W/o N. Marshetty D/o Late M.H. Jayaprakash Narayan Vs. Smt. Huchamma W/o late M.H. Jayaprakash Narayan
September 18, 2012
J.B. Electricals Vs. Manipal Health Systems (P.) Ltd.
July 20, 2012
J.B. Gopinath @ Gopi, S/o J. Balaji Rao Vs. United India Insurance Co. Ltd. by its Manager, No. 366/72, 19TH Main Road, 1st Block, Rajajinagar Bangalore - 560010 and K. Aravind, Shree Shanthi Sagar, Near Navarang Circle, Rajaji Nagar, Bangalore
January 6, 2012
J.C. AGENCIES Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
October 18, 2012
J.K. Mooga, S/o. late Honna Vs. State of Karnataka, Reptd. By Kutta Circle Police Inspector, Kutta Circle
January 6, 2012
J.K. Tyres Ltd., Formerly M/s Vikrant Tyres Limited, K.R.S. Road, Metagalli, Mysore-570016 Now Represented by its Deputy General Manager Vs. Mysore Division Hotel, Workers Union, K.R.S. Road, Metagalli, Mysore-570016 Represented by its President
September 14, 2012
J.M. Veerabhadraiah Son of Maruleaiddaiah. J.M. Retired Vs. The State of Karnataka Represented by its Secretary Department of Collegiate Education M.S. Building Bangalore-560001, The Commissioner of Collegiate Education Sheshadri Road Bangalore
January 3, 2012
J.R. Srinivas Vs. Sree Gururaja Enterprises P. Ltd. and others
March 20, 2012
J.V. Nagaprakash S/o J. Venkatachalamaiah and others Vs. Regional Transport Authority Bangalore Rural B.D.A. Complex, Koramangala Bangalore - 560 034 by its Secretary, Karnataka State Road Transport Corpn. Central Offices Kengal Hanumanthaiah Ro
November 27, 2012
JAGADEESH Vs. STATE OF KARNATAKA
June 6, 2012
JAGADEESH Vs. THE STATE OF KARNATAKA
August 6, 2012
JAGADEESH S/O SESHAPPA DEVADIGA Vs. SESHAPPA DEVADIGA
December 7, 2012
Jagadeesh, S/o. Siddegowda Vs. The Managing Director, Bangalore Metropolitan Transport Corporation, Double Road, Shanthinagar, Bangalore-560027
January 3, 2012
JAGADGURU MURUGARAJENDRA BRUHNMUTT, P B ROAD Vs. SHIVDEV C DESHMUDRE S/O SRI M CHANDRASHEKAR
February 14, 2012
JAGADISH HIREMATH Vs. M G VIRUPAKSHAPPA
June 7, 2012
Jagadish Kumar S/o Mr. H. Srikantaswamy Vs. Dr. Saleem Asadulla Khan S/o late Mohammed Jamal Khan and others
September 3, 2012
Jagadish M.G. and others Vs. Venkataramanappa and others
October 1, 2012
JAGADISHA ALIAS JAGADISH NAIK Vs. STATE OF KARNATAKA BY RURAL POLICE STATION
July 18, 2012
JAGANATH RAI Vs. KARNATAKA CASHEW
August 24, 2012
Jaganatha S/o. Doddaerappa Vs. The State of Karnataka Hiriyur Rural Police Station Chithradurga District Represented by The State Public Prosecutor
April 27, 2012
JAGANNATH Vs. ELECTION OFFICER/RETURNING OFFICER
August 23, 2012
JAIN HEIGHTS RESIDENTS Vs. STATE OF KARNATAKA
July 25, 2012
JAINABI Vs. HALAPPA
August 6, 2012
JAMALSAB MOHABOOBSAB SANGRESHKOPPA AND ORS Vs. NEELAWWA AND ORS
July 31, 2012
Jameel Pasha Vs. State of Karnataka
February 9, 2012
James Kumar Roy @ James S/o Choudhary Neelam Dad Roy Vs. State of Karnataka by J.P. Nagar Police Station Bangalore City. (Represented by Learned State Public Prosecutor)
October 17, 2012
JAMIA MASJID Vs. K V RUDRAPPA
January 23, 2012
Jamia Masjid Gubbi, by its President Janab B.K. Shafi Ahmed S/O Late B.K. Abdul Jabbar, Merchant, Gubbi Town-572 216 Vs. Sri K.V. Rudrappa S/O Sri Veerabhadrappa Since Dead by L.Rs. 1 to 3. and others Etc.
January 23, 2012
JAMSHEED M PANDAY @ JIMMY PANDAY Vs. SPECIAL POLICE ESTABLISHMENT CENTRAL BEREAU OF INVESTIGATION ECONOMIC OFFENCES WING
November 8, 2012
JANAKI W/O NATARAJAN; V NATARAJAN S/O LATE VENUGOPAL Vs. NEW INDIA ASSURANCE CO LTD; B G SHIRKE CONSTRUCTION TECH LTD
November 29, 2012
JANALAKSHMI FINANCIAL SERVICES PRIVATE LIMITED Vs. STATE OF KARNATAKA
October 3, 2012
Janardhan Heble Vs. Sri Anand Kanchan S/o lata Koraga Marakala
January 4, 2012
JANARDHANACHARI Vs. STATE OF KARNATAKA
August 6, 2012
JANEKERE C KRISHNA Vs. STATE OF KARNATAKA
April 3, 2012
JANHAVI Vs. STATE BY PSI DEVAL GANGAPUR
November 19, 2012
Jataram S/o Buraram Vs. State of Karnataka Through Sampigehalli P.S. Represented by Special Public Prosecutor State of Karnataka Bangalore
August 8, 2012
JAVEED PASHA S/O ABDUL RAHIM KHAN Vs. K.V.JAGANNATH
November 16, 2012
Javeed Pasha S/o Abdul Rahim Khan, 50 Years, At No. 27, Kashi Vishveshwara Temple Road, Sultanpet, Bangalore - 560053 Vs. K.V. Jagannath S/o late K. Venkoba Rao, 60 Years, At No. 27, Kashi Vishveshwara Temple Road, Sultanpet Bangalore - 560053@r
November 16, 2012
JAY ENTERPRISES Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
October 8, 2012
Jaya R Patil W/o Poovaiah Chendira @ C T Poovaiah Vs. Sri. Poovaiah Chendira @ C T Poovaiah S/o Late Thimmaiah
June 1, 2012
Jaya Rani W/o Padmanabhan Vs. The Regional Manager HDPC CHUBB General Insurance Co. Ltd Unit 301-305, Embassy Classic 3rd Floor, Vittal Mallya Road, Bangalore and Senthil Kumar S/o Ganeshan Owner of The Vehicle (Rep. by His GPA Holder) Mr. Dines
March 13, 2012
JAYACHANDRA Vs. STATE BY MALAVALLI TOWN POLICE
August 17, 2012
JAYACHANDRA Vs. B PRABHAKAR
October 11, 2012
Jayadev Stone Crusher, Narenur Village TQ: Badami, Dist: Bagalkot, by is Proprietor, Sri. I.B. Pattan-587102 and others Vs. State of Karnataka, Department of Mines and Geology, Kanija Bhavan Race Course Road, Bangalore-560001, Represented by its
December 14, 2012
Jayakara Shetty Vs. Krishna Naik
January 5, 2012
JAYAKUMAR Vs. A.P. BHASKER
April 16, 2012
Jayalakshmamma W/o P. Krishnappa Vs. Deputy Commissioner (Revenue) Bangalore Mahanagara Palike Bangalore 560001, Assistant Revenue Officer Vasanthanagar Sub-division, Bruhat Bangalore Mahanagara Palike, Bangalore 560001 and The State of Karnatak
August 10, 2012
JAYALAKSHMI Vs. GOVINDAMMA
September 12, 2012
JAYALAKSHMI Vs. DEPUTY COMMISSIONER BANGALORE RURAL DISTRICT
July 25, 2012
JAYAMMA Vs. STATE OF KARNATAKA
January 11, 2012
JAYAMMA Vs. MAHADEVAMMA
November 21, 2012
JAYAMMA Vs. ANKEGOWDA S/O LATE ANKEGOWDA
October 5, 2012
JAYAMMA Vs. T. LATHA
August 1, 2012
Jayamma @ Lakshmamma, W/o. Late Thimmegowda Vs. K.R. Nagaraju, S/o. K.C. Raju, B. Katihalli Koppalu, Hassan Taluk and The New India Assurance Co., Ltd., Krishna Mansion, Main Bazar, Hindupura, Ananthapura District, Rep. by the New India Assuranc
August 6, 2012
JAYAMMA TUMKUR DISTRICT Vs. RIZVAN BANGALORE DISTRICT
January 13, 2012
JAYAMMA W/O LATE MOOGAIAH Vs. STATE OF KARNATAKA BY KUNIGAL POLICE STATION REP BY SPP
August 6, 2012
Jayamma W/o Late Nanjappa Vs. Managing Director KSRTC Depot K H Road, Shanthinagar Bangalore-560027
June 1, 2012
Jayamma W/o Late Y Nagaraju Vs. S A Ramprakash
January 4, 2012
Jayamma W/o. Lingaraju Vs. State by Kamakshi Palya Police, Represented by State Public Prosecutor, High Court of Karnataka, High Court Building, Bangalore
August 13, 2012
JAYANNA Vs. DEPUTY COMMISSIONER
August 3, 2012
JAYANTHI Vs. P.S.VISHWAS
October 31, 2012
JAYANTHI P R W/O M A MANOHAR AND ORS Vs. STATE OF KARNATAKA AND ORS
August 23, 2012
JAYANTHILAL CHOPRA S/O PASASAMALAJI Vs. RAYAJI G R
August 7, 2012
JAYAPRADA Vs. STATE OF KARNATAKA
October 10, 2012
Jayaram Vs. The State of Karnataka by Karnataka Lokayukta Police, Bangalore City, Bangalore
August 9, 2012
JAYARAMA REDDY, Vs. HANUMANTHA REDDY AND SMT. VIJAYLAKSHMI
December 3, 2012
Jayarama Shetty Son of Sanjeeva Samani Vs. State of Karnataka Represented By Its Secretary to Government, Department of Education, M.S. Building, Dr. B.R. Ambedkar Veedhi, Banglaore-560001 and others
September 26, 2012
Jeethu @ Jeethra Bhai S/o Late Bhima bhai Vs. Sri L.V. Prabhu S/o. Venkataswamy Reddy, Reddy Building, Bangalore Hosur Main Road, Chandrapura, Attibele Hobli, Anekal Taluk, Bangalore and The Regional Manager, M/s. New India Assurance Co. Ltd., N
March 13, 2012
JINDAL PRAXAIR OXYGEN CO PVT LTD Vs. STATE OF KARNATAKA
September 10, 2012
Jindal Praxair Oxygen Co. Pvt. Ltd. Toranagallu 583275 Bellary Dist, Karnataka, Rep Herein by Its Associate Manager, Finance and Taxation Mr. S.C.B. Prabhu Vs. The State of Karnataka, Rep. by the Commissioner of Commercial Taxes, Vanijya Therige
September 10, 2012
Jinnappa, S/o. Late Marappa Vs. The State of Karnataka Through Station House Officer, Nelamangala P.S. Bangalore Rural District, Bangalore
January 6, 2012
Joghade Veerashappa S/o Veerabadreppa and others Vs. State of Karnataka Represented by its Secretary To Revenue Department Vidhana Soudha Bengaluru, The Chairman Land Tribunal. Tq: Siruguppa Dist: Bellary, Tahasildar Siruguppa Taluk Bellary Dist
September 18, 2012
JOHN DÏ¿½SOUZA Vs. DIVISIONAL CONTROLLER, K.S.R.T.C.
July 30, 2012
JOHN FOSCOL LOPIS Vs. HUBLI ELECTRICITY SUPPLY CO LTD
March 22, 2012
Johnson and Smith Co. Plot No.B-48, III Stage Peenya Industrial Estate Bangalore 560 058 A partnership firm Rep. by its partner Sri. Ramesh Kumar Champalal Vs. Karnataka State Drugs Logistics and Warehousing Society (Regd.) (A Government of Karn
February 14, 2012
Jonna Ralf Dsa W/o. Ralf Ds Vs. Mahalakshmi Co-Operative Bank Ltd. Shivakrupa Building, Maruthi Veethika Udupi 576101 Reptd by its General Manager, The Sale Cum Recovery Officer Mahalaksrimi Co Operative Bank Ltd Shivakrupa Building, Maruthi Vee
June 4, 2012
Joseph Lobo S/o Late Jaccu Alias Jacob Lobo Vs. Mr. Paul Noel Rodrigues S/o Late Edwin Rodrigues and others
March 15, 2012
JUJAMMA Vs. ORIENTAL INSURANCE CO LTD
June 22, 2012
JWALAMALINIDEVI FINANCIERS AND ORS Vs. KARNATAKA HOUSING BOARD BANGALORE AND ORS
October 18, 2012
K A GIRISH S/O K S ANANTHAPADMANABHAIAH Vs. CARGO AND CONTAINER CARRIERS; NATIONAL INSURANCE COMPANY LIMITED
July 18, 2012
K A H METAL SECTIONS PVT LTD Vs. KARNATAKA STATE FINANCIAL CORPORATION
January 4, 2012
K B SHIVAKUMAR Vs. H M RAFIQ
June 5, 2012
K C CHANDRASHEKAR RAJU Vs. MAX HYPERMARKET INDIA PVT LTD
July 31, 2012
K C PURUSHOTHAM Vs. THAMMANNA GOWDA
August 24, 2012
K E BASAVARAJAPPA Vs. H CHANDRAPPA
January 9, 2012
K E LOKESHA Vs. STATE OF KARNATAKA
February 29, 2012
K G NAGALAXMI BAI D/O K C GIRIJA NAIK Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA AND ANR
October 19, 2012
K G PRABHAKAR Vs. SURESH KUMAR
July 18, 2012
K GOPALA REDDY Vs. SHAKUNTHALA RAJAGOPAL
March 12, 2012
K HANUMANTHARAYAPPA Vs. MANAGEMENT OF INDIA EXPRESS LTD CHENNAI
June 19, 2012
K JAYALAKSHMI Vs. U MATHYAS
April 16, 2012
K JAYANNA Vs. N V RAJANNA
July 25, 2012
K KAMALA Vs. STATE OF KARNATAKA
March 16, 2012
K KANTHAMMA, W/O K NATARAJA REDDY AND ORS Vs. UNITED INDIA INSURANCE CO LTD AND ORS
July 13, 2012
K KENCHAPPA S/O YALLAPPA MAYAGOND Vs. MALLAPPA AND ORS
July 23, 2012
K KOTESHWARA REDDY Vs. STATE OF KARNATAKA
July 16, 2012
K M ANNE GOWDA Vs. SHIVARAMEGOWDA
September 20, 2012
K M JAGADEESH Vs. STATE OF KARNATAKA
July 13, 2012
K M Kariappa S/o K Monnappa Vs. K M Meena Kumari D/o. K.M. Monnappa
January 11, 2012
K M NAGARAJ Vs. KARNATAKA STATE POLLUTION
July 13, 2012
K M NAGARAJ Vs. STATE BY SULIBELE POLICE STATION
June 7, 2012
K M RAJKUMAR Vs. SRIDHAR & ANR
April 16, 2012
K M REVANASIDDESHWARA Vs. K M SHYLAJA
January 25, 2012
K M Suresh Vs. The State of Karnataka
August 10, 2012
K M VENKATARAMAIAH Vs. K A RAGHAVENDRA
June 1, 2012
K MADAN KUMAR Vs. RAJASEKHAR GOUDA
March 8, 2012
K MANJULA Vs. GANGANDEEP SINGH
September 12, 2012
K N DEVARAJ REDDY Vs. STATE OF KARNATAKA
August 6, 2012
K N NAGARJUNA @ ARJUN Vs. STATE AND ORS
November 19, 2012
K N Shrinidhi S/o Late K N Venkobarao Vs. State by Basavangudi Women Police Rept. by State Public Prosecutor, High Court, Bangalore
August 8, 2012
K N VISHWANATH S/O NAGAPPA Vs. NEW INDIA ASSURANCE COMPANY LIMITED; K T RAJASHEKAR
September 13, 2012
K NANDA KUMAR Vs. VENKATARATHNAMMA
August 21, 2012
K NARASIMHA KAMATH Vs. M SHARADA MALLYA
July 26, 2012
K NINGESH ALIAS NINGARAJ Vs. STATE BY JAGALUR POLICE REP BY STATE PUBLIC PROSECUTOR
October 3, 2012
K R KRISHNEGOWDA Vs. CHIEF MANAGER AUTHORISED OFFICER KOTAK MAHINDRA BANK
March 27, 2012
K R PADMAVATHY Vs. P P SHARDA
December 4, 2012
K R RAMACHANDRA Vs. STATE OF KARNATAKA
July 26, 2012
K R RAMACHANDRA Vs. MYSORE PAPER MILLS LTD
September 27, 2012
K R RANGASWAMY SON OF SRI K T Vs. STATE OF KARNATAKA
October 11, 2012
K R SRINIVASAPPA Vs. STATE OF KARNATAKA AND ORS
October 3, 2012
K R SUSHEELA Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
July 25, 2012
K S KUMAR S/O SRI K R Vs. STATE OF KARNATAKA
October 11, 2012
K S SARASWATHI D/O K N SRINIVAS Vs. D J SRINIVAS S/O JANARADHANA IYENGAR
August 9, 2012
K S SHAKIRA AFSHAN D/O K S HAROON RASHEED AND ORS Vs. EXECUTIVE DIRECTOR, KARNATAKA PRE UNIVERSITY BOARD AND ANR
July 18, 2012
K S SIDDARAJ Vs. V SRINIVAS
July 25, 2012
K S VENKATESH Vs. STATE OF KARNATAKA
August 7, 2012
K SAROJA Vs. IQBAL KHAN
July 6, 2012
K SAVITHRAMMA Vs. E YELLAPPA
July 25, 2012
K SEETHARAM Vs. SENIOR DIVISIONAL ACCOUNTS OFFICER
August 24, 2012
K SHANKARANARAYANA BHAT Vs. SWAMY AND ORS
August 2, 2012
K SHIVARAMU Vs. CHIEF SECRETARY TO GOVERNMENT OF KARNATAKA
September 3, 2012
K SREEDHAR Vs. KARNATAKA EXAMINATIONS AUTHORITY
August 22, 2012
K SRINIVAS MURTHY S/O SHESHAGIRI ACHAR Vs. T R RAVIKIRTHI S/O REVANNA AND ORS
July 18, 2012
K SURENDRA Vs. STATE OF KARNATAKA
June 6, 2012
K SUSHEELA SRINIVAS W/O K N SRINIVAS Vs. D J SRINIVAS S/O JANARADHANA IYENGAR
August 9, 2012
K T GIRIANNA Vs. RANGE FOREST OFFICER
June 12, 2012
K T UTHAPPA Vs. STATE OF KARNATAKA REP BY INSPECTOR OF POLICE
March 1, 2012
K T VENKATAPPA SINCE DEAD BY L RS; HEMANTH S/O KODANDARAMA Vs. K N KRISHNAPPA S/O K T NARAYANAPPA ALIAS BAJJAPPA AND ORS
September 27, 2012
K V MUNIYAPPA Vs. B N NAND
June 5, 2012
K VARADARAJA PAI AND ANOTHER Vs. STATE
June 18, 2012
K. Ananthamurthy Vs. The Union of India Represented by Secretary Ministry of Petroleum and Natural Gas Government of India Shastri Bhavan New Delhi, Bharath Petroleum Corporation Ltd. Represented by its Territory Managar (Retail) Near Devanagunt
June 4, 2012
K. Ashok Suvarna S/o Late K. Muddu Suvarna Vs. B. Nishakanth Shetty S/o B. Naganna Shetty
September 13, 2012
K. Dasaratha Nagendra Prasad S/o Mr. K. Dasaratha Ramaiah Behind Corporation Bank, B.B. Road, Vijayapura Cross, Devanahalli, Bangalore Rural District - 562110 Vs. State Represented by Inspector of Police Devanahalli Police Station Devanahalli Su
August 16, 2012
K. DEVANNA NAIK Vs. S. PAKKIRAPPA
October 19, 2012
K. Devaraya Shenoy-C. No. 1619, S/O K. Baburaya Shenoy, C/O Y.N. Pai, Ranjadhakatte - Post, Thirthahalli-577432, Shimogga - District Vs. The Mysore Kirloskar Ltd., (Company In Liquidation), Represented by The Official Liquidator Attached to High
April 17, 2012
K. GIRIYAPPA Vs. STATE OF KARNATAKA
July 4, 2012
K. GOPALA Vs. STATE OF KARNATAKA
July 5, 2012
K. Janardhana Rao S/o late Sanjeev Vs. Smt. B.V. Rekha W/o late K.R. Somashekar
November 21, 2012
K. Jayadevappa Vs. The RTO and Tax Officer, Shimoga, The Deputy Commissioner for Transports, Shimoga Division, Shimoga, Smt. K. Champa
June 1, 2012
K. Kamala Vs. The State of Karnataka
March 16, 2012
K. Krishna Reddy S/o late Sri Thimma Reddy Vs. Sri A. Sudhakar S/o A.Venkata Reddy and Smt. Bindu Sudhakar Reddy D/o C. Krishna Reddy
September 3, 2012
K. M. Sharadamma W/o. A.R. Siddeshappa Vs. Seema Simon W/o. W.M. Susheel Simon
January 5, 2012
K. Madaiah Since Dead by His LRs (Smt. Kempamma Vs. Sri. M. Chandra Mohan and others
January 10, 2012
K. Moideen Kutty Vs. Mrs. Hajra Hajee Fakir Mohammed, Also known as Hajara Bai
April 20, 2012
K. MUNISWAMAPPA Vs. COMMISSIONER, BANGALURU DEVELOPMENT AUTHORITY
July 3, 2012
K. Parijatha W/o. K. Narasareddy Vs. The State of Karnataka by its Secretary, Department of Municipal Administration M.S. Building, Dr. Ambekdar Veedhi Bangalore-01 and others
December 3, 2012
K. Praveen Kumar S/o Kantha Prasad Vs. G.A. Chandrika W/o Dr. Peter
January 4, 2012
K. Pushpavathi Wife of R. Mahadeva and others Vs. State of Karnataka, Department of Urban Development Authority, M.S. Building, Bangalore, By its Secretary, Bangalore Development Authority, Kumara Krupa West, Bangalore, Represented by its Commis
November 2, 2012
K. Ranganatha, S/o M. Veluswamy Vs. Sri. D. Devananda, S/o late M.C. Devaputra
December 20, 2012
K. Shivarama Shetty S/o. Late K B Shetty Vs. Central Bureau of Investigation Bellary Road, Bangalore Rep, by Superintendent of Police
March 13, 2012
K. Siddappa Vs. National Highways Authority of India, Project Implementation Unit, Near JMIT, NH-4 (KM-201) Chitradurga 577 502. Rep. by its Project Director, The Competent Authority for Land Acquisition, National Highways Authority Of India, Sr
January 6, 2012
K.B. Lakshman S/o late Beerappa Vs. Smt. Yellamma W/o late Narayana Reddy and others
September 3, 2012
K.C. Chandrashekar Raju, Proprietor, Chengama Raju Foundation, C/o The Chancery Pavilion. 135, Residency Road, Bangalore-560 025 Vs. Max Hypermarket India Pvt. Ltd., A Company Incorporated Under The Companies Act, 1956, Having Its Registered Off
January 3, 2012
K.C. Harish S/o Chandre Gowda Vs. The Director of Municipal Administration, 9th Floor, Vishweshwaraiah Tower, Bangalore-01 and others
January 3, 2012
K.G. Badiger S/o. Guddappa Vs. Official Liquidator of M/s. Swede (India) Teltronic Ltd., Attached to High Court of Karnataka, 26-27, 12th Floor, Rahfja Towers, MG Road Bangalore-560001
January 5, 2012
K.G. Bopaiah Vs. Deputy Superintendent of Police Lokayukta Madikeri, Kodagu District. and Smt. Kechamada Saritha Poonacha W/o Kenchamada. T. Poonacha
February 10, 2012
K.G. Pramila W/o D.C. Thamanna Vs. The State of Karnataka Revenue Department M.S. Building, Bangalore-1, Rep By Its Principal Secretary, The Special Deputy Commissioner Bangalore District Bangalore -1, The Special Land Acquisition Officer Visves
April 16, 2012
K.H. Hanumanthaiah @ Puttaswamy, S/o. Late Hanumanthaiah Vs. The Managing Director, KSRTC, K.H. Road, Shanthinagar, Bangalore-27
August 14, 2012
K.L.E. SOCIETY HOSPITAL Vs. STATE OF KARNATAKA
December 4, 2012
K.M. Ismail S/o Late Hassan Vs. State by In-specter of Police, Napoklu -Police Station, Reptd. by SPP, High Court Building, Bangalore - 560001
August 1, 2012
K.M. Narayanaswamy S/o Late Muniyappa Reddy Vs. Sri Abdul Hafeez Son of K. Abdul Rub
August 8, 2012
K.M. Sharmila Umesh and others Vs. Maryamma and another
November 22, 2012
K.M.GURUMURTHY S/O KANCHIGAR MALLESHAPPA Vs. GAYATHRI DEVI ALIAS GAYATHRAMMA
November 15, 2012
K.M.NAGARAJ Vs. T.C.GOVINDEGOWDA
February 17, 2012
K.MANJULA Vs. SHANTHAMMA
December 4, 2012
K.N. Puttaraju, S/o Narasimhaiah Vs. The State of Karnataka, by Hanumanthanagara Police Station, Bangalore
June 4, 2012
K.N. Subramanya @ Balasubramanya and others Vs. State of Karnataka By The Police of Sakleshpur Police Station Hassan District
July 30, 2012
K.P. Praveen S/o Puttaswamy @ Puttarajegowda Vs. The Branch Manager Oriental Insurance Co. Ltd., Branch-2, Post Box No. 21, No. 618 Chamaraja Double Road Mysore - 24 and Boregowda Major S/o Devegowda House No. 463, Ganapathi Temple Road B.M. Sri
March 13, 2012
K.R. Bhadraswamy Gupta Vs. Gangavathi Sugars Ltd. (In Liquidation)
April 2, 2012
K.S. Jayaramaiah Vs. B.L. Sridhar Bhat
September 18, 2012
K.S. Rajeswari Vs. Muttaiah Since Dead By His Lrs. and another
October 5, 2012
K.T. SUCHITRA Vs. REGISTRAR GENERAL, HIGH COURT OF KARNATAKA
December 15, 2012
K.T. SUCHITRA Vs. REGISTRAR GENERAL
December 5, 2012
K.T. Venkatagiriyappa, S/o. Thimmappa, Since Deceased by his L.Rs (Smt. Mahalaxmamma, W/o. Late K.T. Venkatagiriyappa and others) Vs. Vishalakshmma, W/o. Late Srinivasa Iyethal
August 3, 2012
K.T. VENKATASWAMY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, BANGALORE REGION, BANGALORE
March 13, 2012
K.THIMMAPPA Vs. SUCHITRA
November 21, 2012
K.V. Chakra pani S/o K. Venkate Gowda Vs. The Enquiry Officer Karnataka State, Khadi and Village Industries, Board No. 10, Jaama Bhavan Road Bangalore - 52, Karnataka State Khadi and village Industries Board Rep. by its Chairman No. 10, Jasma Bh
January 3, 2012
K.V. Jyothi W/o Rajashekar Vs. State by Shivalli Police
August 13, 2012
K.V. KIRAN KUMAR S/O. VIJAYA KUMAR Vs. STATE BY BASAVANAGUDI POLICE BANGALORE
November 15, 2012
K.V. Surendra Kumar S/o K. Venkatachalaih Vs. The Managing Director Ksrtc
March 15, 2012
KADAPPA S/O BHIMAPPA CHALAWADI Vs. STATE OF KARNATAKA
July 24, 2012
KADEMAADA ANIL KALAPPA Vs. STATION HOUSE OFFICER
July 6, 2012
KADIRAMMA Vs. SPECIAL LAND ACQUISITION OFFICER
July 2, 2012
Kadirappa and others Vs. Thimmakka and others
October 3, 2012
KAKARAL RAVIKUMAR, KOPPA Vs. STATE OF KARNATAKA
March 22, 2012
KALAIAH Vs. STATE OF KARNATAKA
December 28, 2012
KALEEL BASHA ALIAS JALEEL BASHA Vs. STATION HOUSE OFFICER
July 17, 2012
KALI BAI, W/O LATE N MANJUNATH AND ORS Vs. DIVISIONAL CONTROLLER AND ORS
August 23, 2012
KALMESHA S/O LATE SIDDARAMAPPA Vs. ORIENTAL INSURANCE CO LTD
October 17, 2012
KALPANA JAIN Vs. S VASANTHI GOPAL
July 25, 2012
Kalpana Sharumkasim, W/o. Abdul Khader Vs. Abdul Khader, S./o. Late Abdul Rasheed
April 18, 2012
KALSEGOWDA Vs. K S JAYAMMA
September 14, 2012
KALYAN C CHAKRAVARTHI Vs. STATE OF KARNATAKA
July 3, 2012
KALYANAMMA Vs. CHIEF PERSONAL MANAGER
June 13, 2012
Kamadhenu Stone Crushers, A Proprietorship Concern, SY. No. 86, Siddapur Village, Chitradurga Taluk and District, Represented by Its Proprietor Mr. G.B. Shekarappa Vs. State of Karnataka Department of Mines and Geology Kanija Bhavan, Race Course
December 14, 2012
Kamal Kishor Parik @ Amit S/o. Puranmal Parik Vs. Smt. Aarti Parik W/o. Kamal Koshor Parik
November 29, 2012
KAMALA Vs. STATE OF KARNATAKA
August 7, 2012
KAMALA ENTERPRISES Vs. ADDL COMMISSIONER OF COMMERCIAL TAXES
August 9, 2012
KAMALAMMA Vs. K DHANABALAN
July 18, 2012
Kamalavva and others Vs. Fakkirappa and another
November 6, 2012
Kamalesh S/o Vinod Kumar Idnani Vs. The State Through Yadgir Town, P.S., By S.P.P., High Court of Karnataka Circuit Bench Gulbarga - 585 103
August 28, 2012
KAMINI SRINIVASAN KURPAD Vs. MALATHI RAU
October 17, 2012
KAMYA ALIAS SHARANAPPA S/O BASAVARAJ AURADI Vs. STATE OF KARNATAKA THROUGH UNIVERSITY P.S., GULBARGA
November 15, 2012
Kanakaratha. W/o Ganganna Vs. Sri. E.R. Srinivasamurthy, S/o E. Rangaiah Shetty
January 4, 2012
KANAKARATHNA Vs. STELLA BHARATHI
August 31, 2012
KANCHAN DEVI SIPANI Vs. BANGALORE DEVELOPMENT AUTHORITY
September 24, 2012
Kannamma, Muthaiah and others Vs. R. Poornachandra
April 16, 2012
Kanthamma W/o Late Subramanya and others Vs. United India Insurance Co. Ltd. P.B. No. 16, 1 Floor, S.B.L.T. Buidling Polytechnic Road, Chintamani and K.N. Lakshmipathy S/o K. Narayanaswamy Katenahalli Somenahali Hobli Gudibanda Taluk-562101@resp
August 2, 2012
Kantharaj K R, S/o. Krishnappa Vs. The New India Assurance Co. Ltd. and S.N. Shivakumar, S/o. B.V. Narayanappa
January 5, 2012
KANTHARAJU Vs. STATE OF KARNATAKA BY TIPTUR TOWN POLICE
July 26, 2012
Kantharaju @ Kantharaju S/o C.V. Rangaiah Vs. State by Koratigere Police Represented by Senior Public Prosecutor, High. Court Complex, Bangalore
August 13, 2012
Kanyakumari, W/o Mallikarjun Hojin Vs. Mallikarjun, S/o. Basavarajappa Hojin
December 4, 2012
KAPEELA RUBBERS Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
February 21, 2012
KAPOOR IMAGING (PRIVATE) LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
September 13, 2012
Kapurt Investments Pvt. Ltd. Having its Administrative Office at No. 12, Brigade Road, Bangalore-560001 Represented Herein by its Managing Director Mr. Kamal Kapur Vs. D. Vinod Sivappa
August 13, 2012
KARAR AHMED Vs. SPECIAL LAND ACQUISITION OFFICER
November 19, 2012
Karavali Hotels Pvt. Ltd., National Highway Adi Udupi, Udupi District-576 103, Karnataka. Represented, by Director, Sri Rajendra Shetty Vs. Housing and Urban Development Corporation Ltd., Regional Office, Manipal Center, Bangalore-42. Represente
June 4, 2012
KAREWWA W/O MAHADEVAPPA MADAR; MAHADEVAPPA S/O HANAMAPPA MADAR Vs. BASAPPA S/O GULAPPA BANDIWAD; NATIONAL INSURANCE COMPANY LTD
July 25, 2012
KARISHMA ANAND Vs. UNION OF INDIA
March 16, 2012
KARIYAPPA S/O DHARMANNA Vs. STATE OF KARNATAKA
August 21, 2012
Karle International Pvt. Ltd No. 73, Nagasandra Village, Tumkur Road, Bangalore 560073, Sri Sudarshan Karle and Sri Mahendra Karle Vs. Employees State Insurance Corporation Sub Regional Office, Bangalore North (Peenya) Harini Towers, 3rd Cross,
March 14, 2012
KARNATAKA BOARD OF WAKFS REPRESENTED Vs. SABIRA BI
September 14, 2012
KARNATAKA CEMENT PIPE FACTORY Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
October 18, 2012
KARNATAKA CHEMISTS & DRUGGIST ASSOCIATION Vs. STATE O F KARNATAKA
November 22, 2012
Karnataka Education Society, No. 121, 3rd Cross, 3rd Phase, J.P. Nagar, Bangalore-78, rep. by its Secretary Mr. Nissar Ahmed Vs. The Power Grid Corporation of India, Southern Region Transmission System II, Pragati Mahalakshmi South Block, (2nd a
April 18, 2012
KARNATAKA ELECTRICITY BOARD Vs. ASSISTANT COMMISSIONER
November 21, 2012
KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LIMITED Vs. S NAGARAJA MURTHY
July 17, 2012
KARNATAKA INSTRADE CORPORATION LTD Vs. CIT
January 18, 2012
KARNATAKA LEASING AND COMMERCIAL CORPORATION LTD Vs. ASST REVENUE OFFICER
December 11, 2012
KARNATAKA LEATHER INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. STATE
June 4, 2012
KARNATAKA LOKAYUKTA, BANGALORE Vs. CANARA UNION CO-OPERATIVE HSG SOCIETY LIMITED, BANGALORE
June 25, 2012
KARNATAKA NEERAVARI NIGAM LTD Vs. LAXMAN, S/O NEELAKANTHAPPA
July 24, 2012
KARNATAKA POWER TRANSMISSION Vs. K.H. GOPINATH
November 2, 2012
Karnataka Power Transmission Co. Ltd. and Ors. Vs. P. Devadas
July 31, 2012
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. UNION OF INDIA
September 13, 2012
Karnataka Power Transmission Corporation Limited Cauvery Bhavan, Bangalore by Its Managing Director and The Chairman, Mangalore Electricity Supply Co. Ltd. Bangalore - 01 and The Executive Engineer (Elec.) Mangalore Electricity Supply Company Ltd., Joc Ro Vs.
January 11, 2012
Karnataka Soaps and Detergents Ltd. Vs. Dy. Commissioner of Income Tax and another
January 3, 2012
KARNATAKA STATE CO-OPERATIVE Vs. C VIJAY KUMAR
June 5, 2012
KARNATAKA STATE CO-OPERATIVE MARKETING Vs. VENKATESH SHIVAPPA DASANNAVAR
August 24, 2012
KARNATAKA STATE FINANCE CORPORATION Vs. P.C.SHRINIVASA RAO
October 30, 2012
Karnataka State Financial Corpn. Vs. Dunford Fabrics (P.) Ltd.
March 27, 2012
Karnataka State Financial Corporation No. 1/1, Thimmaiah Road Bangalore-560 052 Rep By ItS A.G.M. Vs. M/s. Metropoli Overseas Ltd Sy No. 100 M Hydalu Village Nelamangala Taluk Bangalore Dist, Bangalore-562 145 Rep by its Director, Sri Ashok Kuma
September 13, 2012
Karnataka State Financial Corporation No. 1/1, Thimmaiah Road Bangalore-560052 Rep by its A.G.M. Vs. M/s. Metropoli Overseas Ltd Sy No. 100 M Hydalu Village Nelamangala Taluk Bangalore Dist, Bangalore-562145 Rep by its Director, Sri Ashok Kumar
September 13, 2012
Karnataka State Industrial and Infrastructure and Development Corporation Ltd., (Formerly Know as Karnataka State Industrial Investment and Development Corporation Ltd.) Having its Office at Khanija Bhavan, IV Floor, 49. Race Course Road, Bangalore - 560 Vs.
April 20, 2012
Karnataka State Industrial and Infrastructure Development Corporation Ltd. by its Manager, Khanija Bhavan No. 49, 4th Floor, East Wing Race Course Road Bangalore-560 001 Vs. Joint Commissioner for Transport (Bangalore Urban and Rural) Sir M.V. T
November 27, 2012
KARNATAKA STATE PRINTING PRESS WORKERS ASSOCIATION Vs. MANAGEMENT OF JAI DAYAL KAPOOR INDUSTRIES
May 2, 2012
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER
April 2, 2012
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. H HAITHA
January 3, 2012
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. S RACHAIAH
July 16, 2012
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER
May 22, 2012
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. RAMA REDDY
September 3, 2012
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. VISHNU P. KALAL
September 13, 2012
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. M KUPPUSWAMY AND ORS
October 11, 2012
KARNATAKA STATE ROAD TRANSPORT CORPORATION AND ORS Vs. K BHADRI RAMU S/O KRISHNA IYENGAR AND ORS
July 16, 2012
Karnataka State Road Transport Corporation Mysore Division Mysore by its Divisional Controller Represented by its Chief Law Officer Vs. Speenivasashetty S/o Mayishetty
June 4, 2012
Karnataka State Road Transport Corporation Mysore Division Mysore BY ITS Divisional Controller Represented BY ITS Chief Law Officer Vs. The Deputy Labour Commissioner and The Appellate authority Under The Payment of Gratuity Act Region-2, Karmee
June 4, 2012
Karnataka State Road Transport Corporation, Mangalore Division, Bejai, Mangalore Vs. H. Seena
July 4, 2012
Karnataka Steels and others Vs. The Bangalore Development Authority and others
March 7, 2012
KARNATAKA URBAN WATER SUPPLY & DRAINAGE BOARD Vs. B.T. EKAMBARAM
February 14, 2012
KARNATAKA VIDYUTH KARKHANE LTD Vs. N S S BHAGAVAT
July 12, 2012
KARNATAKA VIKAS GRAMEENA BANK Vs. KRISHNAJI
October 4, 2012
KASTUREPPA AND ORS. Vs. THE STATE OF KARNATAKA THROUGH KODEKAL P.S.
November 29, 2012
KASTURIBAI W/O. KANTU RATHOD Vs. STATE THROUGH YADRAMI POLICE STATION
November 5, 2012
Kathiersan @ Kadiresh S/o Subbaiah Vs. Sri Krishna Murthy T.V.G.
January 3, 2012
KAUSHIK Vs. STATE OF KARNATAKA EDUCATION DEPARTMENT
July 4, 2012
KAUSHIK S/O MOHANDAS Vs. STATE OF KARNATAKA BY SUBRAMANYAPURA POLICE
August 13, 2012
Kavalamma and others Vs. Karnataka Government Insurance Department (Kgid), Motor Branch, Kgid Building, Ambedkar Veedhi, Bangalore - 560001 Rep. by Its Director and Administrative Medical Officer, Govt. General Hospietal K. R. Pet, Mandya Distri
January 11, 2012
Kaveramma W/o Sri S. Narayana Vs. Sri. S. Narayana S/o late Shivegowda
September 13, 2012
KAVERI ASSOCIATES Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
July 10, 2012
KAVERI ASSOCIATES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 10, 2012
KAVITHA MAHESH Vs. CHIEF ELECTION COMMISSIONER
June 1, 2012
Kavitha W/o late M. Venkatesh Reddy, Ajay S/o. Late M. Venkatesh Reddy and Chithra D/o late M. Venkatesh Reddy Vs. Smt. Ashwathamma W/o. Sri Hanumantha Reddy No. 183, Kykondanahalli Carmelram Post Sarjapura Road Bangalore - 560035, The Oriental
November 9, 2012
KAVITHA YOGI Vs. RAVINDRA YOGI
September 28, 2012
Kb Rajegowda S/o Boregowda Major Vs. The Branch Manager The New India Assurance Co. Ltd. No. 52, 1st Floor, Vinaya Complex Opp. National College Basavanagudi, Hassan and T. Srinivasa Babu, Major Sahi Petro Products No. 21, 25 C4, Maruthi Parle C
November 22, 2012
KEERTHI S/O SUBBAIAH Vs. STATION HOUSE OFFICER
July 3, 2012
Kempa Shetty S/o Mari Shetty Vs. C. Ramesh D. No. B/41, Panchagavi Matt Opp: Ganapathi Sachidananda Ashram, Gowrishankara Nagar Mysore - 570008 and United India Insurance Company Limited Divisional Office Ballal Circle Krishnamurthy Puram Mysore
January 10, 2012
KEMPAHANUMIAH Vs. ALLIED MOTORS
February 27, 2012
Kempamma Vs. K B Mallikarjunaswamy
August 9, 2012
Kempamma W/o. Chowdegowda @ Chikkahydegowda Vs. Chowdegowda S/o. Chowdegowda @ Dadigowda Since deceased by his LRs. Smt. Kempamma W/o. Late Chowdegowda
August 9, 2012
Kempamma W/o. late Venkatappa Vs. Chikkanna S/o. late Nagaiah
September 7, 2012
KEMPANNA CHETTY Vs. ASST COMMISSIONER
June 5, 2012
KEMPARAJAIAH Vs. STATE OF KARNATAKA BY RAMANAGAR RURAL POLICE STATION
June 5, 2012
KEMPARAJU ALIAS KULLA Vs. STATE BY TALAKADU POLICE STATION
August 1, 2012
KENCHAMMA Vs. S. UMA
September 20, 2012
KENCHAPPA S/O. YALLAGURDAPPA MADAR Vs. SABAWWA D/O. BASAPPA MADAR
December 5, 2012
KENNAMETAL INDIA LTD Vs. KENNAMETAL INDIA EMPLOYEES ASSOCIATION
April 18, 2012
KENNAMETAL INDIA LTD Vs. KENNAMETAL INDIA EMPLOYEES
April 8, 2012
KERALA STATE ELECTRONICS DEVELOPMENT Vs. BANGALORE METROPOLITAN TRANSPORT CORPORATION
March 6, 2012
Keshava M. Kotian Vs. The Commissioner Udupi City Municipality Udupi-576101, P.M. Abubakar
August 1, 2012
KHAIDEM RATHAN KUMARI CHANU Vs. KARTIK A R
July 16, 2012
KHALEEM PASHA, S/O IMAM SABA Vs. STATE OF KARNATAKA
September 5, 2012
KHALID Vs. STATE OF KARNATAKA
February 23, 2012
KHALIDA BEGUM Vs. D CHANDRAIAH
June 4, 2012
Khalida Begum W/o. Sri. Shafiulla Khan Vs. Sri D. Chandraiah
June 4, 2012
Khanu Sawant Kurubar @ Aidmale Vs. Sri. Bala-saheb Kalagouda Patil Since deceased by his Lrs., Sri. Sunil Balasaheb Patil
September 7, 2012
Khatambi, W/o late J.M. Dodwad Vs. The Managing Director, KSRTC, Central Office, K.H. Road, Bangalore-27 and The Chairman, Internal Security Fund, KSRTC, Central Offices, K.H. Road, Bangalore-27
December 9, 2012
Khathijamma W/o Late B. Abbas Muslim Vs. Mrs. M.K. Sumithra D/o Puttanna
June 4, 2012
Khoday R.C.A. Industries, No. 9, Sheshadri Road, Bangalore,-560009, Represented by its Partner, Mr. K.L. Swamy and Khoday Industries Private Limited, No. 9, Sheshadri Road, Bangalore-560009, Represented by its Partner, Mr. K.L. Swamy Vs. The Sta
December 18, 2012
KHURSHIDUNNISA Vs. SPECIAL DEPUTY COMMISSIONER, BANGALORE RURAL DISTRICT, BANGALORE
April 11, 2012
KHUSRO QURAISHI Vs. STATE OF KARNATAKA BY MINORITY WELFARE DEPARTMENT
March 8, 2012
KIRAN KUMAR @ KIRAN Vs. SHRUTI W/O KIRAN KUMAR
December 5, 2012
KIRLOSKAR ELECTRIC COMPANY AND ORS Vs. ADDITIONAL LABOUR COMMISSIONER AND ORS
July 31, 2012
Kishan @ Krishnan, S/o. Muralidhar Vs. Manjula G.
January 4, 2012
Kishor Kumar S/O K.Rangappa Vs. K. Narasimha Rao and others
November 6, 2012
Kishore Kumar Reddy Vs. Unicel Technologies P. Ltd. and others
April 12, 2012
Kissan Plastics (P) Ltd Rep by its Managing Director Mr. C.S. Chandpasha Vs. The Deputy Chief Manager (PVC) Karnataka Small Industries Marketing Corporation Ltd No. 31/61, Ganapath Building 2nd Main, Vyalikaval Bangalore 560003, The Chief Execut
March 15, 2012
Kodagu Coffee Growers Co-operative Society Ltd., Coffee Krupa, PB No. 24, Madikeri Town, Kodagu, Rep. By its Managing Director Vs. The Joint Registrar of Co-operative Societies, Mysore Region, Palace Buildings, Mysore, Smt. M.M. Pormamma, W/o la
June 4, 2012
KOKILA Vs. STATE OF KARNATAKA
November 23, 2012
KOLADAMATT MAHASAMSTHANA Vs. STATE OF KARNATAKA AND ORS
December 14, 2012
Kolla Naik S/o Manja Naik Vs. Manjamma W/o C.A. Padmaiah
August 2, 2012
Kondikari Yallappa, S/o Sri K. Bhimayya and others Vs. Sri Bhimachar, S/o Sri Shamachar
November 22, 2012
Korah Jimmy Vs. Bangalore University Gnanabharathi Campus Bangalore by its Registrar and M.S. Ramaiah College of Law M.S. Ramaiah Nagar, Msrit Post, Bangalore
September 4, 2012
KOTAK MAHINDRA BANK LTD Vs. N JAYARAM
September 11, 2012
KOTHARI OIL PRODUCTS AND ORS Vs. COFFEE BOARD
November 27, 2012
Kotresh, S/o. Late Sathyanarayana Setty Vs. Ramakrishna, S/o. Obaleshi
January 11, 2012
Krathish Bopanna S/o Late Mr. Nanaiah K.K. and others Vs. M/s. Manipal Acunova Limited (A Company Incorporated Under The Provisions of The Companies Act, 1956) Having its Office at Mobius Towers SJR I-Park, EPIP, White Field Bangalore 560 066 an
September 7, 2012
KRISHAN CHANDRA PAI Vs. MYSORE URBAN DEVELOPMENT AUTHORITY
July 20, 2012
KRISHNA Vs. STATE OF KARNATAKA BY YELAWALA POLICE STATION
July 17, 2012
KRISHNA A. Vs. MALATHI B. PATIL
October 30, 2012
Krishna Chandra Dutta (Spice) Pvt Ltd Having Principal Business Place at Shed No. 281, Survey No. 47/2, Tagachaguppe, Kumbalagodu, Bangalore-560 074, Rep. by its Managing Director and Sri Atanu Dutta No. 281, Survey No. 47/2, Tagachaguppe, Kumbalagodu, Ba Vs.
October 19, 2012
KRISHNA MURTHY M. Vs. KARNATAKA STATE TRANSPORT AUTHORITY, BANGALORE
September 1, 2012
Krishna Purushotham Hegde S/o Purushotham Gopal Hegde Vs. P.S. Changappa @ Ashok Chengappa Major S/o P. Subbaiah
March 14, 2012
Krishna S. Tavildar S/o Late S.K. Tavildar, Hindu Vs. Ravindra.R
January 11, 2012
KRISHNA S/O GANAPATI SHETTY Vs. GAJANAN S/O MAHABALESHWAR HEGDE
August 10, 2012
Krishna S/o Gare Ningaiah Vs. G.T. Raju S/o Thammannagowda Major
January 12, 2012
Krishna Stone Crusher Industries, by Its Proprietor, Sri. K. Sunil Kumar and others Vs. The State of Karnataka, Department of Mines and Geology, Kanija Bhavan, Race Course Road, Bangalore - 560001, Represented by Its Director and others@responde
December 14, 2012
KRISHNAMURTHY Vs. SRINIVASAN V R
July 18, 2012
KRISHNAMURTHY Vs. STATE OF KARNATAKA BY THYAMAGONDLU POLICE STATION
July 27, 2012
Krishnamurthy S/o Chandrashekaraiah Vs. The Managing Director Mysore Sugar Company Ltd. Sugar Town, Mandya District-571402
August 7, 2012
KRISHNANAND S/O VISHNU NAIK Vs. RAMDAS S/O KHELUNAIK
August 22, 2012
KRISHNANUGRAHA Vs. COMMISSIONER THE REGISTRAR OF BIRTH & DEATH UDUPI MUNICIPALITY
September 26, 2012
KRISHNAPPA Vs. K N SRIDEVI
June 6, 2012
Krishnappa @ Ramakrishnappa Vs. Sakethram
August 8, 2012
Krishnappa and others Vs. State of Karnataka
August 23, 2012
Krishnapur Mutt, Udupi By its Swamiji - Sree Vidyasagara Theertha Swamiji and others Vs.
April 18, 2012
KRISHNARAJENDRA CHARITABLE Vs. GOVERNMENT OF INDIA
October 10, 2012
Krishnaveni W/o. Late Subraya Shanbhogue and others Vs. Smt. Seethamma Shedthi W/o. Late Narayana Shetty and others
August 8, 2012
Krishnegowda, S/o. Late Ramegowda Vs. State of Karnataka, Sho by Peenya Police, Represented by State Public Prosecutor, Bangalore - 560 058
December 26, 2012
KRISHTAPPA Vs. STATE
September 28, 2012
KUM LATHA K Vs. DIVISIONAL MANAGER
June 5, 2012
KUM S ARPITHA D/O SHIVALINGAIAH AND ORS Vs. SUJATHA W/O B SOMASHEKAR AND ORS
January 2, 2012
KUMAR K S Vs. STATE OF KARNATAKA BY S H O
July 25, 2012
Kumar S/o Late Rajegowda Vs. Jayaramegowda S/o Nanjegowda
August 8, 2012
KUMARA S/O NINGEGOWDA Vs. STATE
July 24, 2012
Kumari Divya, D/o. Venkatesh Vs. S.T. Chandre Gowda, S/o. Thimme Gowda, Major, Excise Inspector. Chikmagalur and The United India Insurance Company Ltd. P.B. No. 108, S.V. Building, B.M. Road, Hassan
March 13, 2012
KUMARI SAVITH Vs. PRINCIPAL GOVERNMENT POLYTECHNIC FOR WOMEN SHESHADHRI ROAD, BANGALORE
August 8, 2012
Kumari Sunita @ Popat D/o Valu Jadhav Vs. The Branch Manager New India Assurance Co. Ltd., Hanumashetty Building Gurukula Road Bijapur and Gouspaki Natikar
September 12, 2012
KUMARI VARALAKSHMI Vs. DEPUTY DIRECTOR DEPARTMENT OF PUBLIC
July 27, 2012
KUMBAIAH Vs. STATE OF KARNATAKA
November 8, 2012
Kumudavathi W/o Bhujangachar Vs. The Managing Director BMTC, K.H. Road, Shanthinagar, Bangalore - 560027
January 5, 2012
KUSAPPA GOWDA S/O PHAKEERA GOWDA Vs. STATE OF KARNATAKA ­ BY ITS SECRETARY
December 12, 2012
KUSUMADHARA Vs. STATE OF KARNATAKA BY SULLIA POLICE STATION
July 31, 2012
Kusumavathi, W/o. Somappa Rai Vs. The Deputy Commissioner, Mangalore, Dakshina Kannada District, The Assistant Commissioner, Puttur, Dakshina Kannada and The Tahsildar, Sullia Taluk, Dakshina Kannada District
August 8, 2012
KUSUMAWATI, W/O SHRIPAD DESHPANDE; SHARAD; RAJESH Vs. RAGHOTHAM ALIAS BAPUSAHEB, S/O VAMAN RAO DESHPANDE AND ORS
July 26, 2012
L & T CASE EQUIPMENTS PVT. LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES
August 10, 2012
L AND T KOMATSU LIMITED Vs. STATE OF KARNATAKA
August 9, 2012
L BALASUBRAMANIAM Vs. S ANAND
June 6, 2012
L J MALATHI Vs. MAMATHA
December 4, 2012
L K SHIVANANDA Vs. STATE OF KARNATAKA
June 7, 2012
L Nagaraju 5/0 Late Lingaiah General Manager Public Relations Karnataka State Small Indusries Development Corporation Ltd Administrative Office Building Industrial Estate, Rajajianagar Bangalore - 44 Vs. Managing Director, Karnataka State Small
August 3, 2012
L RAJAPPA, LINGANNA Vs. COMMISSIONER BRUHATH BANGALORE MAHANAGARA PA LIKE
August 1, 2012
L RAMA REDDY S/O LINGA REDDY Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
October 4, 2012
L RAMESH KUMAR, S/O V L N BABU AND ORS Vs. NIRMALA RAJANNA, W/O RAJANNA AND ORS
September 4, 2012
L. Chandramurthy Vs. Pearl Insulations P. Ltd. and others
July 11, 2012
L. Muniswamy S/o late M. Lakshmaiah Vs. The State of Karnataka Represented by its Secretary Revenue Department M.S. Building Bangalore-560 001, The Special Deputy Commissioner Bangalore District Bangalore and The Tahsildar Bangalore North (Addl.
June 1, 2012
L. PRASHANTH Vs. STATE BY RAJAGOPALNAGAR POLICE STATION, BANGALORE
April 2, 2012
L. SHANKARAMURTHY Vs. STATE
September 3, 2012
L. Shivakumar S/o Lakshman Rag Vs. Officlal Liquidator of M/s. Swede (India) Teltronic Ltd., Attached to High Court of Karnataka, 26-27, 12th Floor, Raheja Towers, M G Road, Bangalore-560001
January 5, 2012
L. SOMANNA Vs. DEPUTY COMMISSIONER & DISTRICT MAGISTRATE, TAHASILDAR AND DEWAN HOUSING FINANCE CORPORATION LTD.
August 1, 2012
L.S. Hajare, S/o. Shamsundarlal Vs. State of Karnataka, Principal Secretary to Government, Education Department (Higher Education), Bangalore, The Commissioner for Collegiate Education, Palace Road, Bangalore-1 and Joint Director for Collegiate
December 4, 2012
Lakashmikant, S/o. Ramappa Deshi Vs. The State of Karnataka, Represented by its Chief Secretary to the Government of Karnataka, Vidhana Soudha, Ambedkar Veedhi, Bangalore and The High Court of Karnataka, Represented by its Registrar General, Ban
January 3, 2012
LAKEVIEW RECREATION ASSOCIATION Vs. STATE OF KARNATAKA REP.BY ITS PRESIDENT
July 27, 2012
Lakeview Tourism Corporation, No. 10/1, Lakshminarayana Complex, Ground Floor. Palace Road, Bangalore - 560 052. Represented by its Partner Sri. P. Dayanand Pai Vs. The State of Karnataka, Represented by its Chief Secretary to Government, Vikasa
November 28, 2012
Lakhan Malik @ Lakshman Malik, S/o late Mohan Malik Vs. The Oriental Insurance co., Ltd., By its Manager. Do -Vii, No. 1. Shankar House, 3rd Floor. Rmv Extension, Mekhri Circle, Bangalore - 560080 and Mr. Laaser, Major, S/o Jayaseelan, 62 C/o As
January 12, 2012
Lakkappa S/o Basappa Manguli Vs. The State of Karnataka Through Kolhar P.S. Represented by Addl. SPP High Court of Karnataka Circuit Bench at Gulbarga
August 29, 2012
Laksham Vankateshwara Recreation Association 6, Near Maruti Mariyamma Temple, Vidyanagar Cross, Devanahalli, Airport Road, Bangalore-562157 Represented by its President Sri. M. Narasimha Vs. The State of Karnataka Represented by its Secretary Ho
May 10, 2012
LAKSHMAIAH Vs. STATE BY GUDIBANDE POLICE STATION
September 3, 2012
Lakshmaiah, Son of Late Doddathayappa and others Vs. State of Karnataka Department of Revenue, M.S. Building Ambedkar Veedhi, Bangalore-560 001, Represented by its Secretary and others
October 10, 2012
LAKSHMAMMA Vs. H HALESH
June 8, 2012
LAKSHMAMMA Vs. CHIKKANNA
September 28, 2012
LAKSHMAMMA AND ORS Vs. SRINIVAS AND ORS
July 20, 2012
Lakshmamma and others Vs. The Commissioner Coy Municipal Council Dasarahalli Bangalore - 560 057, Smt Doddamma
January 3, 2012
Lakshmamma W/o Late Krishnegowda Vs. The Vice Chancellor University of Agricultural Sciences, Gkvk, Bangalore-560065 and The Administrative Officer University of Agricultural Sciences, Administrative Office, Gkvk, Bangalore-560065
September 7, 2012
LAKSHMANA ALIAS LAKSHMAPPA Vs. DINESH KUMAR MEHATHA
July 13, 2012
Lakshmi and others Vs. L. Vinaya and others
August 1, 2012
LAKSHMI COFFEE CURING WORKS Vs. K G CARIAPPA
July 4, 2012
LAKSHMI DEVI W/O MURAGESH AND ORS Vs. DEPUTY COMMISSIONER DAVANAGERE AND ORS
December 3, 2012
LAKSHMI PATHI Vs. T N NAGARAJU REDDY
July 6, 2012
LAKSHMI STEEL Vs. BBIPL INFRASTRUCTURE (INDIA) PVT LTD
January 11, 2012
LAKSHMI SUBRAMANYA Vs. B V NAGESH
October 5, 2012
LAKSHMI SUBRAMANYAM W/O R K SUBRAMANYAM AND ORS Vs. STATE OF KARNATAKA AND ORS
October 12, 2012
Lakshmi Venkateshwara Industries, Kardigudda Road, Manvi-584123, Raichur District, by its Partner R. Krishna and others Vs. Union of India, by its Secretary, Ministry of Food and Civil Supplies and Consumer Affairs, Krishi Bhavan, New Delhi-1100
November 29, 2012
Lakshmi W/o Rajappa Vs. Sri Ramesh S/o Erappa
January 6, 2012
LAKSHMIDEVAMMA Vs. A UMESHA
December 11, 2012
Lakshmidevamma @ Varalakshmamma and others Vs. Mahadevamma Hindu
September 17, 2012
Lakshmimani W/O Sri. Puttegowda and Smt. Shalini W/O Sathish D/O Puttegowda Vs. Smt. Neethu N. W/O Sunilgowda D/O Nagaraj
June 4, 2012
LAKSHMINARAYANASWAMY CHARITIES, BANGALORE Vs. COMMISSIONER, BANGALORE CITY CORPORATION, BANGALORE
March 5, 2012
LALAPPA Vs. STATE OF KARNATAKA REPETD BY ITS SECRETARY
July 25, 2012
LALBI Vs. MODINAMMA ALIAS MODINBEE
August 2, 2012
LALE PATEL Vs. SHARANBASAPPA
July 2, 2012
LALIT BABULAL JAIN Vs. NARENDRA KUMAR
December 12, 2012
LALITA DEVI KABRA Vs. N.K. MOHTA
September 21, 2012
LALITH KUMAR SURANA Vs. ORIENTAL INSURANCE CO LTD AND ORS
December 6, 2012
Lalitha and others Vs. State of Karnataka
August 7, 2012
Lalitha D/o Devappa Naika Vs. Sri Ramesh Karkera, S/o Chinnappa Poojary
June 1, 2012
Lalitha, W/o P.Narayana Vs. The Bangalore Development Authority, By its Commissioner, T.Chowdaiah Road, Kumar Park West, Bangalore - 560020
August 13, 2012
Lalithamma N D/o. Narayanappa. A, W/o Sudhakar K. Vs. State of Karnataka Represented by the Principal Secretary to Revenue Department Vidhana Soudha, Dr. Ambedkar Veedhi Bangalore-560 001 and The Tahsildar Gowribidanur Taluk Chickballapur Distri
April 19, 2012
Lambani Sevlibai @ Somlibai, W/o Late Gopyanaik Vs. V.G. Channabasavanagowda, S/o Veeranagowda, Since Deceased by his L.Rs ((a) Smt. Nirmalamma, w/o Late Channabasavanagowda
November 2, 2012
Lancy Paul D’souza Vs. State of Karnataka
August 22, 2012
LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER MANGALORE Vs. P G G PEREIRA
July 2, 2012
Land Acquisition Officer Bangalore Development Authority Bangalore and The Commissioner Bangalore Development Authority T Chowdaiah Road Bangalore - 560 020 Both Represented By Secretary BDA Vs. Bommanna S/o Muniswamy Gowda
November 27, 2012
LATE VEERABHADRAYYA CHANDRASHEKHARAYYA KADADEVARAMATH SINCE DECEASED BY L.RS. Vs. SHRI SIDDESHWAR KADADEVARMATH
August 23, 2012
LATHIFA Vs. STATE OF KARNATAKA
March 21, 2012
LAWRENCE MILTON Vs. REV JOHNSON PAUL
July 5, 2012
Laxmakka @ Laxmidevi W/o Late Dharanappa Vs. S. Lokanathan S/o K. Srinivas
March 15, 2012
LAXMAVVA W/O CHANNABASAPPA BHAVANUR Vs. LAXMAVVA W/O NEELAPPA SYAGOTI; SHEKHAPPA S/O NEELAPPA SYAGOTI AND ORS
July 26, 2012
LAXMI CHITRA MANDIR Vs. DEPUTY COMMISSIONER
November 21, 2012
LAXMI DEVI Vs. UNION OF INDIA
October 11, 2012
LAXMI POOJARTHI Vs. GOPAL SHETTY
March 16, 2012
LAXMIBAI Vs. ANASUYA
January 30, 2012
LAXMIDEVI Vs. UNION OF INDIA
December 20, 2012
LAXSHMAN S KALLANAVAR Vs. STATE BY KARNATAKA
July 16, 2012
LEELA RAMESH Vs. PREMA MAHISHI
August 1, 2012
LEELABAI ALIAS LEELA Vs. SMT. SAMPATH BAI AND ANR.
April 17, 2012
Leelamma W/o. Late Y. Srinivas Vs. Smt. K. Shamala W/o. N.K. Ramegowda
January 10, 2012
Leema, W/o Sri P. Suraj Kumar Vs. Sri P. Suraj Kumar, S/o Sri M.D. Prem Kumar
September 7, 2012
LEWIS WHOLESALE WINES (REGD ) Vs. VASANTH
December 6, 2012
Liberty Motors, No. 42/2, Tumkur Road, Opposite Peenya Bus Stop, Bangalore - 560058, (Represented by its Proprietor Mr. John Baptist Serrao) Vs. The Special Land Acquisition Officer, KIADB 3rd Floor, Kheney Building, Gandhinagar, Bangalore and T
September 4, 2012
LIGAKATH ALI KHAN Vs. SYED WAZEED
March 28, 2012
Lingangouda, S/o. Shivamanappa Desai Vs. The State of Karnataka, by its Secretary, Dept. of Co-operative Societies, M.S. Bldg., Bangalore-1 and Hyderabad Karnataka Education Society, Aiwan-E-Shahi Road, Near Station I.B., Gulbarga-585102@respond
December 4, 2012
LINGANNA @ NAGANNA S/O RAM @ RAMLING KOLI Vs. DEMUDI NAIDU S/O N KRISHNA GOLLAPETA AND ORS
November 20, 2012
LOCHAMESH B. HUGAR Vs. UNION OF INDIA
November 9, 2012
LOKAMMA Vs. DEPUTY COMMISSIONER RAICHUR DISTRICT
March 16, 2012
LOKAYYA POOJARY Vs. STATE OF KARNATAKA
January 22, 2012
Lokesh @ Santhosh Vs. State of Karnataka, Nanjangud Town Police
July 31, 2012
Lokesh and others Vs. State of Karnataka
January 3, 2012
LOKESHWARIH AND ORS Vs. STATE OF KARNATAKA
July 20, 2012
LOKYA NAIK, S/O THAVARENAIKA AND ORS Vs. STATE OF KARNATAKA
September 3, 2012
Lubna Arshiya Vs. Mr. Mohammed Azeem
April 16, 2012
LUCY PINTO SINCE Vs. GLARY D SOUZA
June 1, 2012
Lurdh Marry @ Kamalamma W/o. Late Cheluvaraju @ Susainathan and others Vs. The Deputy Commissioner Mandya District, Mandya and others
September 4, 2012
M . K. PREMALATHA@ LALITHA Vs. GANGADHAR
May 30, 2012
M A Inbanathan Ex Manager, Corporate Commercial Hindustan Aeronautics Limited 15/1, Cubbon Road, Bangalore-1 House Address: No. 156, Charles Compbell Road Cox Town Bangalore - 560005 Vs. The Chairman Hindustan Aeronautics Limited 15/1, Cubbon Ro
August 16, 2012
M A KIRAN Vs. M M DOLLY APPANNA
December 10, 2012
M A MAHAMMED Vs. SIRAJUDDIN S/O M A MAHAMMED
July 17, 2012
M ABDUL KAHDER Vs. M AHMED
July 12, 2012
M AJIT RAJ Vs. K B MUNIVENKATA REDDY
August 2, 2012
M B PADIYAR Vs. DEPUTY DIRECTOR DEPARTMENT OF FACTORIES AND BOILERS
August 6, 2012
M B RAJU S/O M BASAVAIAH Vs. ARVIND RISDUD
July 5, 2012
M BHAKTAVATSALAM Vs. G VEERA SETTY
July 19, 2012
M C CHALAPATHY Vs. MANAGING DIRECTOR
June 4, 2012
M C HADALAGI Vs. N B MANJUNATHA
August 25, 2012
M CHANDREGOUDA Vs. J SHANTHA
June 11, 2012
M CHOWDAPPA Vs. VENKATARAYAPPA
November 19, 2012
M D SAMPATH Vs. STATE OF KARNATAKA
April 20, 2012
M Dharmappa Vs. Sri M.L. Shankar S/o Late, Sri. M.S. Linge Gowda
January 3, 2012
M G K PRAKASH Vs. K T THIMMEGOWDA
July 3, 2012
M G Mohammed Tabib S/o Abdul Ghani Vs. The Director (P and E) Ksrtc, Central Offices, K H Road, Shanthinagar, Bangalore 560027 and The Divisional Controller, Ksrtc, Mysore Urban Division Mysore
August 7, 2012
M Ganesh Vs. Babu Reddey S/o Late Krishna Reddey
January 3, 2012
M H BHASKAR S/O LATES HANUMANTHA SHETTY Vs. STATE OF KARNATAKA
September 14, 2012
M H SANTOSH Vs. STATE OF KARNATAKA BY VIDYARANYAPURA POLICE
August 13, 2012
M K NAGENDRA KUMAR Vs. STATE BY CENTRAL BUREAU OF INVESTIGATION
July 12, 2012
M K Prem Kumar S/o Katanna and others Vs. The State of Karnataka by The Station House Officer, Nazarbad Police Station, Mysore
August 8, 2012
M K TYAGI Vs. INDIAN OIL CORPORATION LIMITED
July 13, 2012
M KRISHNA MURTHY Vs. KARNATAKA STATE TRANSPORT AUTHORITY
August 1, 2012
M L NAGARAJA AND ORS Vs. MANAGER, NEW INDIA ASSURANCE CO LTD
September 22, 2012
M LAKSHMAIAH Vs. M DASARATHA RAO
August 16, 2012
M Lokesh Chandra Tak Vs. State of Karnataka - by its Secretary Department of Revenue Vidhana Soudha, Bangalore and Sub Divisional Commissioner Doddballapura Sub-Dvn. Bangalore
April 20, 2012
M M NARAYANA Vs. MANAGEMENT OF KSRTC
July 13, 2012
M MANJUNATH Vs. STATE OF KARNATAKA
October 3, 2012
M MUNINARAYANA SWAMY Vs. STATE OF KARNATAKA
June 14, 2012
M N ARUN Vs. ASHOK KUMAR ADIGA
August 24, 2012
M N BHASKAR RAO Vs. MAYANNA
August 24, 2012
M NAGARAJ Vs. SYNDICATE BANK
December 5, 2012
M NANJAPPA AND ORS Vs. UNION OF INDIA
September 26, 2012
M Narayan S/o M Rama Subbaraju Vs. Smt. S.D. Roopa Reddy W/o V.K. Venkataswamy Reddy
August 1, 2012
M NARAYANA Vs. KARNATAKA STATE FINANCIAL CORPORATION
July 16, 2012
M PRAJWAL KUMAR ALIAS M PRAJWAL Vs. NAGARAJ
June 5, 2012
M PRAKASH Vs. MURUGARAJENDRA CO OPERATIVE BANK LTD
August 14, 2012
M R AMBEDKAR DENTAL COLLEGE & HOSPITAL Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
December 4, 2012
M R ANIL KUMAR, S/O LATE L RAMEGOWDA Vs. STATE OF KARNATAKA
September 7, 2012
M R KRISHNA MURTHY Vs. H C RAMACHANDRA
June 12, 2012
M R MANJUNATH Vs. AUTHORIZED OFFICER
February 28, 2012
M R RAGHURAM Vs. INTEL TECHNOLOGY INDIA PVT LTD
July 25, 2012
M R RAMESH AND ORS Vs. STATE OF KARNATAKA AND ORS
December 12, 2012
M R SAMPATH IYENGAR Vs. M R RAMASWAMY IYENGAR
March 19, 2012
M RAGHAVENDRA S/O ALLAPPA Vs. STATE OF KARNATAKA
August 7, 2012
M RAMAIAH Vs. MORASANDRA MUNIYAPPA
July 3, 2012
M RAMAIAH MUTHURAYAPPA Vs. NARASIMHAIAH
August 8, 2012
M RAMU Vs. ASSISTANT COMMISSIONER
June 4, 2012
M S JELLY Vs. STATE OF KARNATAKA
December 28, 2012
M S K MILLS GULBARGA Vs. SHIVASHARANAPPA S/O HUSNAPPA AND ORS
September 6, 2012
M S KUMAR S/O M SHANKRANNA Vs. STATE BY KARNATAKA
July 18, 2012
M S NARAYANA SA, S/O LATE MAGAJI SHAMANNA AND ORS Vs. LEELAVATHI, W/O LATE ASWATHANARAYANA AND ORS
September 5, 2012
M S TALWAR Vs. BANGALORE UNIVERSITY
July 30, 2012
M S VIJAYAKUMAR S/O SHANKARAPPA Vs. STATE BY REGIONAL TRANSPORT OFFICE CHIKMAGALUR
August 31, 2012
M SEEBAIAH Vs. STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL SECRETARY
March 29, 2012
M Seetharama S/o Sri. Madana Vs. The State of Karnataka Department of Collegiate Education Rep. By The Secretary M.S. Building, Bangalore 560001 and others
June 4, 2012
M Somaiah S/o. Late Sri Munishamappa, Narayanappa S/o. Late Munishamappa and Venkateshappa S/o. Late Munishamappa Vs. Sri. Krishnappaa since deceased by L.Rs. Smt. Saraswathamma
February 2, 2012
M SUBRAYA PRABHU S/O KRISHNA PRABHU AND ORS Vs. CHIDAMBARA RAO JAMBE, S/O GOVINDAPPA; BRANCH MANAGER, UNITED INDIA INSURANCE CO LTD AND ORS
July 10, 2012
M SURESH BHAT S/O LATE M ISHWARA BHAT Vs. M S NARAYANA BHAT S/O LATE M ISHWARA BHAT
August 10, 2012
M UDAYA KUMAR Vs. R CHANDRASHEKAR
June 8, 2012
M VENKATARAMANAPPA Vs. STATE OF KARNATAKA
March 6, 2012
M. AHAMMAD Vs. KARNATAKA FISHERIES DEVELOPMENT CORPORATION LTD
September 21, 2012
M. Bhujangaveni and others Vs. C. Sarasa K.S. Reddy and others
August 21, 2012
M. Devaraju S/o Late M. Madappa Vs. Sri K.B. Boraiah S/o Sannaboraiah
August 8, 2012
M. Gopalappa Vs. M.D. Basavanna
August 9, 2012
M. HABEEB Vs. CHIEF SECRETARY OF GOVERNMENT OF KARNATAKA
July 5, 2012
M. KANAKARAJ Vs. COMMISSIONER
December 5, 2012
M. Kandaswamy @ M. Mukund, S/o. Late P.M. Swamy Vs. The Commissioner, Bangalore City Corporation, (Now Bruhat Bangalore Mahanagara Palike) Bangalore
January 6, 2012
M. Krishna Murthy S/o Late Sri N Muni Rao, Sri M. Prakasha Rao S/o Late Sri N. Muni Rao Vs. The Karnataka State Transport Authority Multistoreyed Buildings Dr.Ambedkar Veedhi Bangalore 560 001 by its Secretary, The Tamil Nadu State Transport Cor
August 1, 2012
M. MAHADEVAIAH Vs. STATE OF KARNATAKA
August 6, 2012
M. Mahadevaiah, S/o Munishyamappa Vs. The State of Karnataka, Department of Co-operation, M.S. Building, Bangalore - 560001 and others
August 6, 2012
M. Muniraju Vs. The Oriental Insurance Co., Ltd.
June 1, 2012
M. Nagaraj S/o Mariyappa Vs. The Institution of Engineers (India) 8, Gokhale Road, Kolkata-700020
August 10, 2012
M. Nagendra Murthy and others Vs. State of Karnataka and others
April 11, 2012
M. Narayanappa Vs. Sri. M. Srinivasa Naidu S/o Late B.B. Naidu
September 5, 2012
M. Panduranga Rao S/o Late N. Vittala Rao Vs. Smt. Kalai Selvi W/o Velmurugan
September 5, 2012
M. Raju S/o Muthegowda Vs. V. Shashikumar S/o. Venkateshaiah No. 115, Attur-Layout Bangalore North Bangalore-560064 and The Manager Oriental Insurance Company Ltd. No. 401/2, F-1, Swastik Manadi Arcade S. C. Road, Opp. Sheshadripuram Police Stat
January 3, 2012
M. Rama Bhat S/o Late Keshava Bhat Vs. K. Keshava Bhat S/o Mahabaleshwar Bhat
June 4, 2012
M. Ramamurthy, S/o. Muniveeranna Vs. The Commissioner of Income Tax-IV, C.R. Buildings, Queens Road, Bangalore-01 and The Income Tax Officer, Ward 6(4), 14/2, Floor, Rashtrothana Bhavan, Nrupathunga Road, Bangalore-01
June 1, 2012
M. RATHNAMMA SRIRAMULU Vs. STATE OF KARNATAKA
October 11, 2012
M. Shanmuga Sundaram S/o C. Munigaiah Vs. The Registrar Jnana Bharathi Bangalore University Bangalore, The Principal Vidyodaya College of Law Tumkur and The Principal Al-Ameen College of Law , 69 Behind Al-Ameen Tower hosur Road Bangalore-560027
April 20, 2012
M. SUMITHRA Vs. K. CHANDRABABU
September 28, 2012
M. Susheelamma W/o B Shivanna Vs. M. Kanthamani W/o S Jayaram
September 4, 2012
M. Varalakshmi Vs. The Bangalore Development Authority Kumara Park West, Bangalore-20 rep by its Commissioner and State of Karnataka Department of Urban Development M.S. Building, Dr. Ambedkar Road Bangalore-01 rep by its Secretary
April 18, 2012
M. VENKATESHAPPA Vs. COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE
August 22, 2012
M.B. Kantharaju Vs. Ravikumar H
August 8, 2012
M.C. ANNAPPA Vs. SALVADAR JOHN PINTO
September 22, 2012
M.C. Chalapathy S/o Mr. Adeppa Vs. The Managing Director, Apsrtc Represented by its Divisional Manager, Madanapalle II Depot, Madanapalle, Chitroor District, Andhrapradesh
June 4, 2012
M.C. CHANDRASHEKAR ARADHYA Vs. ASSISTANT EXECUTIVE ENGINEER
December 11, 2012
M.CHANDREGOUDA Vs. J.SHANTHA
December 10, 2012
M.G. Manjula Vs. B. Veerendrakumar
April 11, 2012
M.GIRISH Vs. STATE OF KARNATAKA
December 11, 2012
M.H. Venugopal, S/o. Hanumantha Gowda Vs. Sri. M. Venugopal, S/o. Narayanappa
August 1, 2012
M.H.COLLEGE OF NURSING Vs. REGISTRAR RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
March 13, 2012
M.K. Jeevandhar S/o A.R. Kabaya Vs. Mrs. Margaret Menezes W/o late Victor Seravo, Major, Teacher, Sri Ramakrishna High School, Ulsoor, Bangalore-560 008
January 2, 2012
M.K.MARATTUKALAM Vs. A.P.VELAYUDHAN
October 31, 2012
M.K.THYAGARAJA GUPTA Vs. STATE OF KARNATAKA
June 18, 2012
M.L SEEHTA Vs. KRISHNA
August 17, 2012
M.M AIYAPPA Vs. SECRETARY
December 10, 2012
M.M Udyog No. 32, Chennaraya Swamy Temple Street, Canigarapet (Near Basavaraj Market) Bangalore 560002 Through: Ramesh Kumar Proprietor Vs. The Additional Commissioner of Commercial Taxes, Zone 1 Gandhinagar, Bangalore - 560009
June 11, 2012
M.M. PATTANASHETTY Vs. STATE OF KARNATAKA
October 31, 2012
M.N. JANAKI Vs. K.G. VENKATESH
March 12, 2012
M.N. Nishani, S/o Late G.N. Mallappa Vs. The Commissioner City Municipal Commission, Chitradurga-577501, The Deputy Commissioner, Chitradurga District, Chitradurga-577501 and The Commissioner, Directorate of Municipal Administration, 9th Floor,
April 17, 2012
M.N. Puttaraju @ Raju, S/o Late Nanjappa and Veda Murthi, S/o Late Nanjappa Vs. Sulochana, W/o Late Athmalingaiah
January 5, 2012
M.N. Vinay Kumar S/o Neelakanta Swamy Vs. M/s. The united india insurance Co. Ltd. by its Branch Manager Branch Office Code-071602 No. 109, SSI Area (Next To Dasashrama) Dr. Rajkumar Road, Rajajinagar 5th Block Bangalore 560010, Sri Natesh M. N.
August 2, 2012
M.N.GANESH KUMAR Vs. HONNAGIRI GOWDA
September 5, 2012
M.P. Shankarappa Since Dead By His LRS (Smt. Rudranamma W/o. Late M.P. Shankarappa Vs. The Commissioner Bruhath Bangalore Mahanagara Palike Bangalore - 560002 Rep. By Siddaiah
January 3, 2012
M.PARASHIVAMURTHY Vs. V.GEETHA
November 21, 2012
M.R. Narayana Vs. The Manager The United India Insurance Co. Ltd., Venkateshvara Building and K.S. Madan S/o Narayana
January 12, 2012
M.S. Bhavani W/o D Suresh Babu Aged about 52 years and D. Sursh Babu S/o Dasappa Aged about. 52 years, Both are r/of No. 74 Dorchestor Avenue Warwick, Perth City West Australia-6024 Vs. M.S. Raghunandan S/o late M. Srinivasa Murthy Aged about 49
October 1, 2012
M.S. Devendrachari S/o. late Srinivasachari Vs. Smt. Varalakshmamma, W/o. Rajanna
August 9, 2012
M.S. Ramu @ Nagaraja, S/o Sheshaiah, Aged 25 years, Residing at No. 195, Saloman Rajveer Road to Anthony Street, Anandapura, Bangalore-560036 Vs. State of Karnataka, By Kadur Police, Represented by Learned State Public Prosecutor, High Court Bui
September 18, 2012
M.S. SRIKARA RAO Vs. H.C. PRAKASH
November 15, 2012
M.V. Shailaja Vs. K.R. Sharavathi, W/o. Dr. S.K. Somahekar, Major, Behind P and T Quarters, Shankarapuram, Hassan. (owner of the vehicle), B.K. Prabhu, S/o. Kempanna
August 6, 2012
M.V. SHESHACHALAPATHY NAIDU Vs. ASSISTANT COMMERCIAL
September 6, 2012
M.Venkatesh Son of Late Munivenkatappa Vs. State of Karnataka by Its Addl. Secretary Urban development Department vidhana Soudha bangalore 560001 and Bangalore Development Authority Kumara Park West T. Chowdaiah Road Bangalore 560020 by Its Comm
August 13, 2012
M.Z. Mohammed Rashid @ Rashidh, S/o M.J. Zakariya Vs. The State of Karnataka, by Bhagamandala Police Station, Madikeri, Kodagu
August 1, 2012
M/a Gajanan Stone Crushing Industries Uchawade Village Ta: Khanapur Dist: Belgaum, by Its Proprietor, Sri. Ganapathi, M/s. Om Ganesh Stone Crusher Nej Village Tq: Chikkodi Dist: Belgaum, by Its Proprietor, Sri Rajendra Ro Pawar and M/s. Papa B. Kalayani S Vs.
December 28, 2012
M/S IVRCL-PJSC LSHP-PJSC LGSH-DM CONSORTIUM Vs. STATE OF KARNATAKA
December 6, 2012
M/S JAGADISH INDUSTRIES Vs. STATE OF KARNATAKA
September 10, 2012
M/S MUNIYAL INSTITUTE OF AYURVEDA Vs. UNION OF INDIA
October 8, 2012
M/S SUPER SALES CORPORATION Vs. DEBT RECOVERY TRIBUNAL
October 8, 2012
M/S. ADESHWAR GRANITES PVT. LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
July 13, 2012
M/S. ANANYA SOFTWARE PVT. LTD. Vs. M/S. MEP ELECTRONICS PVT. LTD. AND M/S. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD
September 25, 2012
M/S. BALANOOR PLANTATIONS & INDUSTRIES LTD Vs. STATE OF KARNATAKA
August 16, 2012
M/S. CHAVAN STONE CRUSHER AND M/S. SANGAMESHWAR STONE CRUSHER Vs. THE STATE OF KARNATAKA AND ORS.
December 18, 2012
M/S. CONCEPTS AND MORE, A REGIONAL PARTNERSHIP Vs. BRUHATH BENGALURU MAHANAGARA PALIKE
March 8, 2012
M/S. DEVI TRADERS Vs. DEPUTY COMMISSIONER OFFICE
January 19, 2012
M/S. HILLTOP GRANITES PVT. LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
August 10, 2012
M/S. IBEX ENGINEERING PVT. LTD Vs. STATE OF KARNATAKA
September 22, 2012
M/S. INFODESK MANIPAL LIMITED Vs. ENFORCEMENT OFFICER EMPLOYEES PROVIDENT FUND ORGANISATION
October 8, 2012
M/S. J.K. TYRES LTD Vs. MYSORE DIVISION HOTEL, WORKER' UNION
September 14, 2012
M/S. KARNATAKA CHEMISTS & DRUGGIST ASSOCIATION Vs. STATE OF KARNATAKA
November 22, 2012
M/S. KARNATAKA STATE FINANCIAL CORPORATION Vs. R. SRINIVAS AND UNION OF INDIA, MINISTRY OF FINANCE
December 3, 2012
M/S. M.M. UDYOG Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
June 11, 2012
M/S. MICRO LABS LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
October 11, 2012
M/S. ORIENTAL INSURANCE COMPANY LIMITED Vs. HANUMAYYA
July 10, 2012
M/S. PEENYA INDUSTRIAL GASES PRIVATE LIMITED Vs. K.S.RAVI
August 24, 2012
M/S. RAJ RAJESHWARI GENERAL MERCHANTS Vs. THE DEPUTY COMMISSIONER AND DISTRICT MAGISTRATE, OFFICE OF THE DEPUTY COMMISSIONER, THE TAHASILDAR TALUK OFFICE AND STATE BANK OF HYDERABAD
July 4, 2012
M/S. VINAYAKA VIDEO THEATRE, BY ITS PROPRIETOR B.M. PRASANNA Vs. PRINCIPAL SECRETARY, REVENUE DEPARTMENT
November 9, 2012
Machamma, S/o. Late K.S. Suresh Vs. Shaffiullakhan, Prop. K. Hijaria Transport, No. 58, 4th Main Road, Chinnappa Garden, Bension Town, Bangalore-46 and The Oriental Insurance Co., Ltd., Divisional Office, N.K. Complex, Keshavapur, Hubli-380 023@
August 10, 2012
MADANNAGARI ADINARAYANAPPA Vs. TAHSILDAR
August 24, 2012
MADHAN GOPAL A Vs. STATE BY ADUGODI POLICE STATION
July 26, 2012
MADHAN PATEL S/O LATE MAHADEVIAH Vs. NITHYANANDA SWAMY S/O LATE ARUNACHALAM
November 16, 2012
MADHU KIRAN B Vs. STATE OF KARNATAKA BY THE POLICE OF VIJAYANAGAR
July 25, 2012
MADHU, Vs. STATE OF KARNATAKA BY VIJAYANAGAR POLICE
December 26, 2012
MADHUKAR ALIAS MADHU ALIAS MALLESHI Vs. STATE OF KARNATAKA
July 3, 2012
MADHURI KATAK Vs. COMMISSIONER OF POLICE
December 6, 2012
MADHURI MURTHY Vs. SHIVAKUMAR CHALLA
May 30, 2012
Madhusudhanshetty Vs. The State of Karnataka, Traffic Circle, Mangalore, Dakshina Kannada
November 27, 2012
Madiwalappa S/o. Iraganteppa Naikodi Since Deceased By His Legal Representatives, Laxmibai W/o. Iraganteppa Naikodi Vs. The State of Karnataka Represented By Its Addl. State Public Prosecutor High Court of Karnataka Circuit Bench At Gulbarga-585
September 13, 2012
MADRAS/CHENNAI PORT TRUST Vs. SOUTH-EAST TOOLINGS & TECHNOLOGIES PVT LTD AND ORS
December 11, 2012
Mafatlal Plywood, Industries Limited, Yeshwantpura, Bangalore-560022 by its Deputy Manager, Sri. M. Shankar Vs. The Government of Karnataka, Rep. by the Chief Secretary to Government of Karnataka, Vidhana Soudha, Bangalore-560 001 and The Deputy
August 1, 2012
MAHABALESHWAR GANAPATHI BHAT; GANAPATHI GANAPATHI BHAT AND ORS Vs. GANAPATHI GANAPATHI BHAT
July 19, 2012
MAHABOOB SAB S/O IMAM SAB MAKANDAR Vs. KARBASAYYA S/O BASAYYA SWAMI MAJOR
December 3, 2012
Mahadev Vs. M.A. Meera
November 7, 2012
Mahadev Basappa Guddodagi Vs. The State of Karnataka
May 4, 2012
MAHADEV TEGGI Vs. STATE OF KARNATAKA
March 13, 2012
MAHADEVA Vs. STATE OF KARNATAKA RURAL POLICE STATION
July 27, 2012
MAHADEVA Vs. RAMESHA SON OF BOREGOWDA
July 13, 2012
MAHADEVA Vs. RANGAMMA
October 3, 2012
MAHADEVA S/O LATE NAGAPPA, MAJOR Vs. K SOMASHEKAR S/O LATE S KRISHNA MURTHY AND ORS
August 9, 2012
Mahadeva Setty Vs. The Divisional Controller K.S.R.T.C Mysore Rural Division Mysore
August 13, 2012
Mahadeva, Son of Late Siddegowda @ Thammaiha and others Vs. The Special Land Acquisition Officer, Ramanagara Sub-Division, Ramanagara District - 571511 and The Managing Director, Cauvery Niravari Nigama Limited, 3rd and 4th Floor, Surface Water
September 7, 2012
MAHADEVAIAH Vs. STATE OF KARNATAKA
October 10, 2012
MAHADEVAMMA Vs. VIDYA A SOLANKI MAJOR
July 17, 2012
Mahadevamma, W/o. Muniraju @ Muniyappa Vs. M.K. Puttaswamy, S/o. Singe Gowda
August 1, 2012
MAHADEVAPPA AND ORS Vs. S B MALLAPPA, S/O BASAPPA AND ORS
October 17, 2012
Mahadevappa S/o Muddanna Vs. Umesh S/o Subbarayalu R/a 718, 1st A Main Ramanivasa, Vinayakanagar Off Air Port Road, HAL Post Bangalore, Oriental Insurance Co. Ltd. Do 10, 213-217 Nagaprabha Chambers, III Main IV Cross, Chamarajapet Bangalore@res
August 2, 2012
MAHADEVASHETTY ALIAS BHADRASHETTY Vs. STATE OF KARNATAKA BY SANTHEMARALLI POLICE
July 17, 2012
MAHADEVI Vs. SPECIAL LAND ACQUISITION OFFICER
December 5, 2012
MAHAJABEEN W/O M A ZABBAR JAMEEL Vs. M A JABBAR JAMEL S/O LADLE PATEL
July 17, 2012
MAHALAKSHMI Vs. STATE OF KARNATAKA BY ITS SECRETARY TO GOVERNMENT
July 25, 2012
MAHALAXMAMMA Vs. NAZIMABANU
July 26, 2012
MAHALINGAPPA Vs. STATE OF KARNATAKA BY HOSADURGA POLICE
June 6, 2012
MAHAMMAD RAFEEQESAB S/O PAKKIRSAB HARUGERI AND ORS Vs. POLICE OF KARNATAKA, BY SHIRAHATTI POLICE STATION AND ORS
September 3, 2012
MAHAMMED ALWAR AHAMMED Vs. STATE OF KARNATAKA
August 31, 2012
MAHANANDA Vs. STATE OF KARNATAKA
March 30, 2012
MAHANTAPPA S/O BASAPPA MACHA Vs. CHADULAL S/O PAHDURANGDAS SARAFF
July 26, 2012
Mahantappa S/o. Aralagundagi (Chowdapur) Vs. The State of Karnataka Rep by the PSI Devalganagapur P.S.
September 10, 2012
Mahantha Gouda Biradara, S/o. Late Basavanna Biradara Vs. The State of Karnataka, Represented by its Chief Secretary to the Government of Karnataka, Vidhana Soudha, Ambedkar Veedhi, Bangalore and The High Court of Karnataka, Represented by its R
January 3, 2012
MAHAPRAS RECREATIONAL ASSOCIATION Vs. COMMISSIONER OF POLICE, DEPUTY COMMISSIONER OF POLICE, ASSISTANT COMMISSIONER OF POLICE AND INSPECTOR OF POLICE
December 18, 2012
MAHARSHI MELTCHEMS PVT LTD Vs. JOINT SECRETARY
April 17, 2012
MAHEBOOBSAB BURANSAB Vs. MOHADINSAB MAHEBOOBSAB
January 12, 2012
Mahendra Vs. Sayad Nasik Ahmed S/o Late Sayad Ummar
January 4, 2012
MAHENDRA ALIAS SHAMBULINGA Vs. STATE OF KARNATAKA
July 19, 2012
MAHENDRA REDDY @ RAJA S/O RAMAREDDY Vs. STATE
July 30, 2012
Mahendra Swamy and others Vs. Basavarajappa and others
November 22, 2012
MAHESH PATIL Vs. CENTRAL BUREAU OF INVESTIGATION
July 24, 2012
Mahesh Reddy S/o Hanmanth Reddy Vs. The State of Karnataka Through Yadrami Police Station Yadrami, Taluk: Jewargi District: Gulbarga Represented S.P.P. High Court of Karnataka Bangalore
April 27, 2012
Mahesh S/o. Mayappa Vs. The State of Karnataka by Kollegala Town Police Station Kollagala Rep. by State Public Prosecutor, High Court Building Bangalore-560001 and Sathyabhama Then Asst. Commissioner Kollegal Sub-Division Kollegal
September 25, 2012
MAHESHA S/O CHIKKAMADAIAH Vs. STATE OF KARNATAKA BY CHAMARAJANAGAR P S
August 2, 2012
Maheshwari Vs. The Director Women and Child Welfare Development Dept., M.S. Buidling, Bangalore 1, The Deputy Director Women and Child Development, Bagalkot District, Bagalkot, Project Officer Child Development Project, ICDS, Dept. of Women and
September 10, 2012
MAHIM S/O DASTAGIR Vs. SIDDAPURA POLICE STATION
August 2, 2012
Mainstay Teleservices (P.) Ltd. Vs. Iwire Network Designs (P.) Ltd.
January 17, 2012
MAJ GEN J K KOSHY (RETD ) S/O LATE K T KOSHY; SHYAMALA KOSHY Vs. ASSISTANT COMMISSIONER; SPECIAL DEPUTY COMMISSIONER AND ORS
July 11, 2012
MAJOR PANKAJ RAI Vs. STATE OF KARNATAKA
November 7, 2012
MAJOR VIKAS KUMAR Vs. SHASHI KANT SHARMA
December 14, 2012
MAJOR VIKAS KUMAR Vs. UNION OF INDIA
June 18, 2012
MALAPRABHA CO OPERATIVE SPINNING MILLS LTD Vs. BUILDMENT PVT LTD
June 14, 2012
MALAR @ USHA W/O LATE RAJA @ PACHAGOUNDAR; GANESH Vs. DIVISIONAL MANAGER, DOX; GOWRAMMA W/O HARISH
October 31, 2012
MALENADU ARECA TRADERS CO. PVT LTD Vs. NAVEEN TRADERS SAGAR
December 5, 2012
Malhari Mahadev Mannolkar Vs. Sri Maruth: Babaji Patil
January 11, 2012
MALISH PATIL Vs. STATE OF KARNATAKA
December 28, 2012
MALLAMMA W/O MUNIYAPPA; CHENNAMMA W/O LATE MUNIYAPPA AND ORS Vs. STATE OF KARNATAKA; DEPUTY COMMISSIONER AND ORS
July 11, 2012
MALLESH ALIAS VIKRAM Vs. STATE BY MADANAYAKANAHALLI
July 25, 2012
Malleshaiah S/o H. Madaiah Vs. Sri V.M. Beerappa S/o late Madahegde and others
November 21, 2012
MALLESHAPPA Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY
July 27, 2012
MALLESHWARRAO Vs. BOKKA VENKATESHWARRAO
June 20, 2012
MALLESWARAM NEW MARKET Vs. BANGALROE MAHANAGARA PALIKE
September 5, 2012
Malleswaram New Market (Fruits, Vegetables and Flower Merchants Association, Regd.) at Shop No. 91, Malleswaram New Market Sampige Road, Malleswaram Bangalore - 560 003 Represented By Its Secretary Sri. Shivakumar Vs. The Bangalore Mahanagara Pa
September 5, 2012
MALLIGAMMA Vs. STATE OF KARNATAKA BY BANNUR POLICE
June 4, 2012
Mallika @ Lakshmi @ Shivamogga Kempamma Kom Hanumappa Vs. State By Amrattur Police Tumkur District
August 2, 2012
MALLIKARJUN Vs. STATE
October 11, 2012
MALLIKARJUN Vs. STATE THROUGH MADBOOL POLICE STATION
December 7, 2012
Mallikarjun Agencies By Its Proprietor Sri Mallikarjun S. Lakxmeshwar Vs. Sri Vinayaka Trading Company Proprietor : Shantilal S/o Dalichand
August 9, 2012
Mallikarjun Kallappa Shingaragoppa Vs. Krishnaji Venkatesh Deshpande and others
September 6, 2012
Mallikarjun, S/o. Basavarajappa Hojin Vs. Smt. Kanyakumari, Divorced wife of Mallikarjun Hojin
December 4, 2012
Mallikarjuna S/o Late Shri Basappa Vs. The Managing Director K.S.R.T.C., K.H. Road Shanthinagar Bangalore - 560027
August 2, 2012
Mallikarjunappa Vs. Divisional Controller, NWKRTC Hubli Divisional Office, Gokul Road Hubli, Dharwad District
September 7, 2012
MALTESH Vs. HUBLI DHARWAD MUNICIPAL CORPORATION
October 11, 2012
MAMATHA Vs. STATE OF KARNATAKA REP BY ITS PRINCIPAL SECRETARY
July 27, 2012
MAMATHA S NAIK W/O SUVAS NAIK AND ORS Vs. STATE OF KARNATAKA AND ORS
August 13, 2012
MANAGEMENT B.M.T.C. Vs. E. BALAKRISHNA
December 12, 2012
MANAGEMENT OF INDEPENDENT Vs. UNION OF INDIA
April 9, 2012
MANAGEMENT OF MANGALORE CHEMICALS & FERTILIZERS LTD Vs. GENERAL SECRETARY, MCF WORKERS UNION
September 14, 2012
MANAGEMENT OF SRI RAMAKRISHNA PRE UNIVERSITY COLLAGE Vs. PUSHPA ANCHAN
February 29, 2012
MANAGEMENT OF SRI VENKATRAMANA TEMPLE & SRI HALE MARIYAMMA TEMPLE Vs. LABOUR COMMISSIONER
July 10, 2012
Management of ST.Philomena"s Hospital No. 1, Neelas Andra Road, Bangalore - 560 047, Rep BY ITS Administrator Officer, Sister Therisiamma Vs. Mr. H. Izack George S/o Harry Major, Rat 219, Murphy Town, Ulsoor, Bangalore - 560 008
June 4, 2012
MANAGER TATA AIG GENERAL INSURANCE CO. LTD. AND ETC. Vs. SMT. JYOTHSNA RAMU AND OTHERS
March 19, 2012
MANAGER TATE AIG GENERAL INSURANCE CO.LTD Vs. JYOTHSNA RAMU
March 19, 2012
MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. MEENA
September 28, 2012
MANAGING DIRECTOR Vs. K SHOBHA
June 6, 2012
MANAGING DIRECTOR Vs. K.S. PREMKUMAR & ORS.
March 2, 2012
MANAGING DIRECTOR BMTC DEPOT, SHANTHI NAGAR Vs. D SUDHEERA AND ORS
July 30, 2012
MANAGING DIRECTOR K S R T C B T S DIVISION SHANTHINAGAR Vs. AKHILA BEGUM
January 13, 2012
Managing Director K.S.R.T.C. Central Offices, K.H. Road, Bangalore - 560 027, Represented by its Chief Law Officer Vs. Sri Narayanappa S/o. Doddappa and others
January 5, 2012
Managing Director Karnataka State Road Transport Corporation, Head Office, Kengal Hanumanthaiah, Double Road, Bangalore - 27 Rep. by is Chief Law Officer Vs. Padmashri, D/o. Late Shankara
March 13, 2012
Managing Director M/s Kores India Ltd., Ashford Chambers, 3rd Floor No. 301/302 and 202, Lady Jamshetji Road, Mahim (West) Mumbai - 400016 and The Branch Manager Kores India Ltd., No. 46/D, 1st Floor, Lalbagh Road, Bangalore - 560027 Vs. Sri Vis
August 7, 2012
Managing Director N.E.K.R.T.C, Bidar Division Rep By Its Division Controller Nekrtc, Bidar Division Bidar Now Reptd By Its Chief Law Officer Nekrtc, Central Office Gulbarga-585102 Vs. Narayan S/o Dattoba Puri, Bidar
August 29, 2012
Managing Director N.E.K.R.T.C, Sarige Sadan Gulbarga Now Represented By Its Chief Law Officer Nekrtc, Central Office Gulbarga Vs. Sumitrabai W/o Channa Gouda Patil, Gulbarga
August 28, 2012
MANAGING DIRECTOR NEKSRTC Vs. CHANDRAKANT @ CHANDANNA
September 4, 2012
MANAGING DIRECTOR NWKRTC AND ORS Vs. KAVITA W/O KUMARSWAMY MALLIKERIMATH AND ORS
September 4, 2012
MANAGING DIRECTOR SUDHAKAR POLYMERS LTD Vs. DIVISIONAL MANAGER THE ORIENTAL INSURANCE CO LTD
July 6, 2012
Managing Director Tamilnadu State Transport Corporation (Coimbatur) Ltd. No. 37, Mettupalyam Road Coimbatore-636007 Tamilnadu State Vs. Smt. Mangalagowri W/o. Ramu D/o. Narayanappa
March 13, 2012
Managing Director, Bangalore Metro Railway Corporation Limited, 3rd Floor, Shanthinagar, Bangalore-560027 Vs. Kamala
March 14, 2012
MANAGING DIRECTOR, K S R T C BANGALORE, TUMKUR DEPOT AND ORS Vs. RATHNAMMA W/O LATE BASAVARAJU @ BASAVAIAH AND ORS
August 10, 2012
Managing Director, K.S.R.T.C., Central Offices, K.H. Road, Bengaluru-27. Rep. by its Chief Law Officer Vs. Sri. B.N. Rajendra Prasad, S/o. B. Narasimha Reddy
August 14, 2012
Managing Director, K.S.R.T.C., K.H. Road Bangalore Vs. T.C. Vijaykumar and others
March 22, 2012
MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. D.G.LAKSHMINARAYANA
March 9, 2012
MANAGING DIRECTOR, NEKRTC Vs. SHASHIKALA W/O LATE ASHOK LAAKE; SRINIVAS LAAKE S/O LATE ASHOK LAAKE; SIDDARTH LAAKE S/O LATE ASHOK LAAKE
November 22, 2012
Managing Director, North Eastern Karnataka Road Transport Corporation (NEKRTC), Central Offices, Sarige Sadana, Gulbarga, Represented by its Chief Law Officer, (But Wrongly shown as Depot Manager), Yadgiri Bus Stop, North-East Karnataka Road Transport Cor Vs.
January 11, 2012
Managing Director, Sudhakar Polymers Ltd., No. 39, 6th Cross, 5th Main, Ganganagar, Bangalore-32 Vs. The Divisional Manager, The Oriental Insurance Co., Ltd., B.M. Road, Hassan, The Oriental Insurance Co., Ltd., No. 44/45, Leo Shopping Complex,
August 10, 2012
Manas Agrawal S/o. Ashok K. Agrawal Vs. Mu Sigma Business Solutions Private Limited A Company Registered Under the Provision of the Companies Act, 1956 Having its Registered Office at Kalyani Platina, 4th and 5th Floors, Survey Nos. 6 and 24 Kun
March 21, 2012
Manchaiah S/o. Late Sapnaiana Karagaiah Vs. The State by Mysore South Police Mysore City, Represented by S.P.P. High Court Bangalore-560001
September 24, 2012
Manchegowda S/o Late Bore Gowda Vs. H.S. Ramesh S/o Late H. Srinivas Rao
September 3, 2012
Mangalamma W/o Basavaraju Vs. B. Shivakumar S/o Siddappa Sri Siddeshwar Motor Services, Vinayakanagara, Tumkur and The United India Insurance Company Limited, jayadeva Complex, 1st Floor, B.H. Road, Tumkur
January 3, 2012
MANGALORE REFINERY & PETROCHEM. LTD. Vs. COMMR. OF CUS., MANGALORE
March 22, 2012
MANGESH KAISARE S/O SHANTARAM KAISARE Vs. STATE OF KARNATAKA
October 9, 2012
Mani, W/o Late Varadaraju Vs. The Manager, Branch Office The United India Insurance Company Ltd., P.B. No. 108, II Floor Venkateshwara Building B.M. Road, Hassan - 573113 and Javaramma W/o Somaiah Major, Resident of Darikongalale Village Chikkar
January 10, 2012
Manikanta @ Mani @ Kumara S/o. Late Armugam Vs. State of Karnataka by Madivala Police Station Bangalore City - 560068 rep. by State Public Prosecutor
November 6, 2012
MANIPAL UNIVERSITY Vs. VASANTHA KOTIAN
February 29, 2012
MANJEGOWDA Vs. M.R.MANJEGOWDA
August 22, 2012
MANJULA Vs. C JAYA OBLU REDDY
June 4, 2012
MANJULA Vs. MANAGING DIRECTOR
June 5, 2012
MANJULA AND ORS Vs. MAHANTESH VEERAPPA TUPPAD AND ORS
July 4, 2012
Manjula D/o late Chowdappa Vs. Smt. N. Hemavathi, W/o Naganna
August 1, 2012
MANJULA M Vs. STATE OF KARNATAKA
August 17, 2012
Manjula W/o. Late Narasimha Murthy Vs. C. Jaya Oblu Reddy S/o. Pedda Reddy No. 4/35, Kuruganapalle Village Narpala (M), Anantapur Andrapradesh, Maheswara Reddy S/o. Pedda Reddy No. 4/35, Kuragani Palli Narpala, Anantapur Andhra Pradesh and Bajaj
June 4, 2012
MANJULA W/O. RAMAPPA JOTENAVAR Vs. STATE OF KARNATAKA
March 13, 2012
Manjula. M D/o. Munithirumallappa. N Vs. State of Karnataka Represented by Secretary Department of Health and Family Welfare (Medical Education) Room No. 341, 3rd Floor Vidhan Soudha, Bangalore-560001 and Rajiv Gandhi University of Health Scienc
September 7, 2012
MANJUNATA B Vs. STATE OF KARNATAKA BY HSR LAYOUT POLICE STATION
December 4, 2012
MANJUNATH Vs. STATE BY HSR LAYOUT
December 14, 2012
MANJUNATH Vs. STATE OF KARNATAKA
November 20, 2012
Manjunath and others Vs. The State of Karnataka
May 4, 2012
Manjunath G. S/o K. Giriraj Vs. National Insurance Co Ltd., Regional Office, No. 144, Subaram Complex, M.G. Road, Bangalore - 560001 and Mr. Ravi Rao No. 9/1, Adarsh Gold Arch 4th Main, 3rd Cross, AECS Layout, Sanajayanagar, Bangalore - 560 094@
January 3, 2012
Manjunath G., S/o. H. Guruswamy Vs. State of Karnataka, Represented By The Chief Secretary, Government of Karnataka, Vidhana Soudha, Bangalore - 560 001 and others
January 2, 2012
MANJUNATH H M Vs. STATE OF VINOBA NAGAR POLICE
August 14, 2012
MANJUNATH M R Vs. M R RAVISHANKAR
June 8, 2012
Manjunath S/o. Kamappa Bantanoor Vs. The State of Karnataka By its Addl. State Public Prosecutor, High Court of Karnataka, Circuit Bench at Gulbarga-585103
November 26, 2012
Manjunath, S/o. Late Narayanappa Vs. Smt. Uma, W/o Rajendra, C/o. R. Jayarama Reddy, 13th Cross, Kaggadasapura, C.V. Raman Nagar, Bangalore 560036 and M/s. The Oriental Insurance Co. Ltd., No. 401/2, F-1 Swastikas Mandi Arcade, S.C. Road, Opp: S
January 3, 2012
MANJUNATHA M ALIAS T V S MANJA Vs. STATE OF KARNATAKA
July 16, 2012
MANJUNATHA SHESHADRI, S/O G M SHESHADRI Vs. CENTRAL RECRUITMENT AND PROMOTION DEPARTMENT; STATE BANK OF MYSORE AND ORS
July 6, 2012
Manjunatha Shetty, S/o Sheenappa Shetty Vs. Ramakrishna N. Naik, S/o Ganapa Naik, Major, Post: Bavikeri, Ankola Taluk, Uttara Kannada District-581 314 and The National Insurance Co. Ltd., Sri Ram Sight Office, 2A, Prakasham Road, T. Nagar, Chenn
January 5, 2012
Manjunatha, S/o. Thippeeranna Vs. State of Karnataka, by Town Police, Chitradurga - 577501
September 14, 2012
MANJUSHREE PHARMA Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, ZONE-1, GANDHINAGAR
July 6, 2012
Manjushree. W/o. G. Raghu, Vs. G. Raghu, S/o. L. Gangadhar
June 4, 2012
Manohar Patil S/o Laxman Patil Vs. Sri Murlidhar Havalanache S/o Gundoji Havalanache
October 19, 2012
MANOHAR S/O MARUTI PLULSE AND ORS Vs. DEPUTY COMMISSIONER, YADGIR AND ORS
July 10, 2012
Manohar Shetty Vs. Sri. Jayaprakash Shetty, S/o. Late Laxman Rao
March 14, 2012
MANOHAR SINGH Vs. S VASANTHI GOPAL
July 25, 2012
Manohar V. S/o Venkataswamy Vs. The Karnataka State Law University Represented by its Secretary Navanagar, Hubli 580025, The Bar Council of India Represented by its Chairman New Delhi and The Visveswarapuram College of Law Represented by its Pri
August 10, 2012
MANOJ ALIAS MANU Vs. STATE OF KARNATAKA
July 6, 2012
MANTAIAH ALIAS MANTHEGOWDA Vs. STATE OF BY T N PURA POLICE
August 6, 2012
MANTRI DEVELOPERS PRIVATE LIMITED Vs. STATE OF KARNATAKA
March 21, 2012
MANTRI DEVELOPERS PRIVATE LIMITED Vs. BANGALORE DEVELOPMENT AUTHORITY
September 5, 2012
Manu Ayappa S/o late K.M. Achappa Vs. Karnataka State Financial Corporation Madikeri Branch, Kodagu District Rep by its DCM. and others
September 3, 2012
MARAPPA ALIAS KODDIDASA Vs. STATE OF KARNATAKA BY PAVAGADA POLICE STATION
July 25, 2012
MARATHA MANDAL'S NATHAJIRAO Vs. GOVERNMENT OF INDIA
March 13, 2012
MARULASIDDAPPA S/O LATE GANGAPPA AND ORS ; REVANNA S/O LATE REVANNA AND ORS Vs. GOVERNMENT OF KARNATAKA AND ORS
October 12, 2012
MARUTHI RAO @ K MARUTHI Vs. CHAIRMAN BANGALORE ELECTRICITY SUPPLY COMPANY LTD
December 5, 2012
Maruti Siddappa Hulikai Vs. The State of Karnataka Through PSI Special Cell for Excise and Lottery, Belgaum, Rep. by State SPP, Circuit Bench, Dharwad
August 30, 2012
Marwin D Cruz Vs. Mr. John Dsouza
January 4, 2012
MARY CHACHO Vs. S P J VIJAYALAKSHMI
July 2, 2012
MARY GEORGE DEAD BY CHILDREN PAUL GEORGE BRAHMA KULAM Vs. N.D.H. ENTERPRISES, A CO-OWNERSHIP
April 20, 2012
Mary Sultana @ Meraj W/o Mr. Anjum Pasha and others Vs. Sri Naveed Ahamed, S/o Abdul Sattar, Major Kothathi Village and Post Mandya Taluk and District (Owner of Lorry No. MYN-4545) and United India Insurance Co. Ltd. Hunasur Branch Through its R
September 3, 2012
Mascon Global Ltd. 59/2, 100 FT Ring Road, Banashankari 2nd Stage, Bangalore - 560070, Retpd. by Mr. Achal S. Moudgal, Senior Technical Manager Vs. The Regional Pf Commissioner-Ii Employees" Provident Fund Organization, Sub-Regional Office, 570,
August 31, 2012
MASOOD AHAMED Vs. STATE BY TILAK PARK PS TUMKUR
December 26, 2012
Masood Ahamed (In Jail) S/o Sheik Ahamed Vs. State by Tilak Park P.S. Tumkur-572101
December 26, 2012
Master Anil S/o. Narasimha Vs. Managing Director, B.M.T.C., K.H. Road, Shanthinagar, Bangalore - 560027 and The Branch Manager, United India Insurance Co. Ltd., Chickpet Branch, K.R. Road, Vanivilas Hospital, Bangalore
January 12, 2012
MASTER M G GAGAN, S/O M V GOPAL REDDY AND ORS Vs. S M SRINIVASA REDDY S/O MUNIYAPPA AND ORS
November 19, 2012
Master Madhu Channaiah Vs. Karnataka Examinations Authority Sampige Road, 18th Cross Malleshwaram, Bangalore-560012 Reptd. By Its Commissioner and Smt Rashmi Commissioner Pre-University Education Department Karnataka Examinations Authority Sampi
June 4, 2012
Master Naveen Kumar Vs. The Managing Director K.S.R.T.C., Central Office, K.H. Road, Shanthinagar, Bangalore - 560027
March 13, 2012
MASTER ROSHAN JUVANV MIRANDA AND ORS Vs. ANANDARAO GANAPATRAO JADHAV AND ORS
July 16, 2012
MASTER S CHANDRA SAI ARJUN AND ORS Vs. INDIA ASSURANCE COMPANY LTD
July 27, 2012
MASTER SVED FAIZAN AHMED Vs. STATE OF KARNATAKA, DEPARTMENT OF EDUCATION AND OTHERS
August 29, 2012
MASTHIGOWDA S/O LATE DEVEGOWDA @ DEVEGOWDA AND ORS Vs. JAYANNA S/O LATE THIMMAPPA AND ORS
October 9, 2012
Mastigowda Vs. Venkata Biradar Badge No. 150 Sakaleshpura Depot Sakaleshpura Hassan District and The Deputy General Manager KSRTC Chikkamagalur Division, Chikkamagalur
March 13, 2012
Mathru School of Nursing K.B. Extension, Chitradurga - 577501, Rep. by its Principal Sri. Punithamani and others Vs. Karnataka State Nursing Council Rep by its Registrar Gandhinagar Bangalore - 560009 and The Secretary Medical Education Vikas So
August 1, 2012
Matihalli Mahesh, S/o Shantappa Vs. Sri. Aramani Gurusiddappa, S/o a. Bharamappa
September 7, 2012
Maxim DSouza and another Vs. The Tahsildar, Kundapura Taluk, Kundapur, Udupi District and others
April 20, 2012
MAYA AKBER Vs. RANI MENON
August 16, 2012
MAYANGAIAH AND ORS Vs. DEPUTY COMMISSIONER MYSORE DISTRICT MYSORE
July 23, 2012
MD TANVEER AHMED AND ORS Vs. DIRECTOR AGRICULTURE MARKETING COMMITTEE AND ORS
October 5, 2012
Medi Projects (P.) Ltd. Vs. Cauvery Medical Centre Ltd.
April 12, 2012
Medical Council of India Temple Lane New Delhi-110001 Rep by its Secretary Vs. Dr. K. Kishore S/o Late Dr K.P. Bhaskar
August 1, 2012
MEENA S Vs. STATE OF KARNATAKA
August 24, 2012
MEENAKSHAMMA Vs. M V THIPPESWAMY
July 17, 2012
Meenakshi W/o Sri P. Anjn Vs. The Superintendent of Police Mysore District Mysore-1, The Police Sub-Inspector Hullahalli Police Station Hullah Alli Nanjanagudu Taluka Mysore District, P. Ashokan S/o P. Inbiuchunnipilli
August 14, 2012
Meenaxi W/o Ishwarappa Mahindrakar Vs. Yallappa Parasappa Kumbar and Shivaram Subbayya Devadiga
September 10, 2012
Meera Mohan W/o Late D.K. Mohan, D.M. Swetha D/o D.K. Mohan and D.M. Shreyas S/o D.K. Mohan Vs. The Manager, Shreeram General Insurance Co. Ltd., E-8, RIICO Industrial Area, Sethapura, Jaipura Rajastan State - 344502 and Mohameed Mazahar S/o H.
January 12, 2012
Meera Saibo Samsudeen Vs. Intelligence Officer, Narcotic Control Bureau, South Zonal Unit, Chennai 90
April 20, 2012
MEHABOOB PASHA Vs. STATE OF KARNATAKA
July 5, 2012
MEHOOL J PATEL Vs. STATE
April 20, 2012
Mercy Selvam D S/o Deniyel Raj Vs. Karnataka State Nursing Council Rep. By Its Registrar Gandhinagar Bangalore-560009, The Secretary Medical Education Vikas Soudha Bangalore and Matru School of Nursing - 29, Kamakshipalya Magadi Main Road Bangal
August 8, 2012
MESHWAR S/O R MURUGESH AND ORS Vs. SKUPPU SWAMY S/O LATE SRINIVAS AND ORS
August 9, 2012
METRO CASH AND CARRY INDIA PVT LTD Vs. MOHAN ALUMINIUM PVT LTD
July 2, 2012
Metropolitan Media Company Limited A Company Incorporated Under The Companies Act, 1956 Having its Registered Office at No. 17 9th Floor, Duparc Trinity M.G. Road, Bengaluru - 560001 Karnataka Vs. Nil
September 18, 2012
MICAL JHAN ALIAS MICAL Vs. STATE OF KARNATAKA BY CCB UNIT ASHOKNAGAR
August 2, 2012
Microtex India Ltd., A Company incorporated under the provisions of Companies Act, 1956 having its registered office at Plot No. 33, Part 33-A, 34 C KIADB Industrial Area, Hosakote Bangalore Rural District Bangalore-562 114 Rep by its Director Gunna Ashok Vs.
August 1, 2012
MILAP CHAND Vs. L RAJIV
September 12, 2012
MIND TREE LTD Vs. COMMISSIONER OF INCOME TAX
May 23, 2012
MINDLOGICX INFOTECH LTD Vs. UNION OF INDIA
October 11, 2012
MINOR PRUTHVI RAJ Vs. P L MANJUNATHA
September 12, 2012
Minor Pruthvi Raj, S/o. A. Lakshminarayana Vs. P.L. Manjunatha, S/o. Obalesha
September 12, 2012
MISS K FATHIMA BI Vs. GOVERNMENT OF KARNATAKA
October 11, 2012
MODIRAJU SETHURATNAM RAJU Vs. K N PADMAVATHY
July 17, 2012
Mohamed Ahamedulla, S/o Mr. Mohamed Shaffiulla Vs. State of Karnataka, By S.H.O. of Gulpet Police Station, Kolar District Represented by The Learned State Public Prosecutor, High Court Buildings, Bangalore-560 001
April 20, 2012
MOHAMED ASARUDEEN Vs. GOVERNMENT OF KARNATAKA
July 25, 2012
Mohamed Rafi Pasha. M.A, S/o. Sri. Mohamed Yusuf Khan Vs. Karnataka Public Service Commission, By its Secretary, Udyoga Soudha, Bangalore-1
August 6, 2012
MOHAMMAD ASLAM PASHA Vs. STATE OF KARNATAKA
August 29, 2012
MOHAMMAD ASLAM RAJABALI MANIYAR Vs. A R DILSHAD
August 25, 2012
MOHAMMAD HUSSEIN Vs. UNION OF INDIA AND ORS.
August 21, 2012
MOHAMMAD YUSUF KHAN Vs. SPECIAL DEPUTY COMMISSIONER
July 10, 2012
Mohammad Zabeer Vs. State of Karnataka by its Secretary to Transport Dept. M.S. Buildings, Dr. Ambedkar Road, Bangalore-560001 and others
June 1, 2012
MOHAMMED ALIMULLA Vs. STATE OF KARNATAKA
October 9, 2012
MOHAMMED ASHFAQ Vs. IQBAL HUSSAIN H A
June 28, 2012
MOHAMMED ASHRAF Vs. U K USMAN HAJI
July 4, 2012
MOHAMMED BAKASH ULLA Vs. T CHINNASWAMY
July 31, 2012
MOHAMMED GOUSE YUSUF SHAIKH Vs. SHABBIR ISMAIL SHAIKH
October 1, 2012
MOHAMMED HANEEF SAIT Vs. AZRA SAJJAD
October 3, 2012
Mohammed Ilahi, S/o Sheq Khadar Jhan Vs. The Managing Director, KSRTC Bhavan, K.H. Double Road, Shanthinagar, Bangalore and The Manager, United India Insurance Co. Ltd., South End Road, Near Shanthi Talkies, 2nd and 4th Floor, Bangalore@responde
November 8, 2012
Mohammed Iqubal S/o Hussain Sab Sutar Vs. Sri Mahadev S/o B. Khagaounkar
January 6, 2012
MOHAMMED IRFAN Vs. STATE OF KARNATAKA
March 28, 2012
MOHAMMED JIYAULLA Vs. STATE BY CHICKABALLAPUR
September 5, 2012
Mohammed Mahaboob Pasha, S/o Late Mohammed Haneef Vs. Sri Wajid Pasha, S/o Late Abdul Khuddus
October 18, 2012
MOHAMMED SAJJAD SAIT Vs. STATE OF KARNATAKA BY CUBBONPARK POLICE STATION
June 29, 2012
MOHAMMED YOUSUF JAVED Vs. KSRTC CENTRAL OFFICE
September 27, 2012
MOHAN CLOTHING COMPANY PVT. LTD. Vs. UNION OF INDIA
June 11, 2012
Mohan Kumar S/o Indrakumar Vs. N.R. Vishwanatha S/o N.N. Raghavendra Rao Major Owner of Maruthi Car 11th Main Road NTI Layout, Vidyaranyapura Bangalore and The Branch Manager The Bajaj Allianz General Insurance Co. Ltd., Crystal ARC Balamat Road
August 1, 2012
Mohan Kumar S/o Narayani Vs. Smt. Uma w/o Mohan Kumar
January 3, 2012
Mohan Reddy, S/o. Sidda Reddy Vs. State of Karnataka, By R.T. Nagar Traffic Police Station, Bangalore
October 9, 2012
MOHD GHOUSE S/O LATE ABDUL SATTAR AND ORS Vs. BHANWARLAL, S/O LATE GIGARAMJI AND ORS
August 23, 2012
MOHIT S/O CHANDAN M JUMANI Vs. K N C NAIR S/O LATE K P NAIR
July 16, 2012
Mohiuddin Patel S/o. Late Mastan Patel, Age: 65 Years Occ: Agriculture, R/o: Village Kalhipparga Tq: Chittapur, Dist: Gulbarga Dead by his L.Rs. ( Maqdoom Patel S/o Late Mohiuddin Patel Age: 35 Years Occ: Agriculture) and others Vs. Karnataka St
December 14, 2012
MONA ITTINA Vs. ITTINA PROPERTIES PVT LTD KORAMANGALA
March 2, 2012
MONAPPA NAIKA Vs. LAND TRIBUNAL
June 6, 2012
MONAPPA NAIKA, PUTTUR Vs. LAND TRIBUNAL, PUTTUR
June 6, 2012
Monika G. D/o Govindappa Vs. The Secretary Health and Family Welfare Department Anand Rao Circle, Bangalore-560009, Karnataka Education Authority Rep. by its Executive Director 18th Cross, Sampige Road Malleshwram, Bangalore-560012, Administrati
October 16, 2012
MOOSA IBRAHIM GOREKHAN Vs. STATE OF KARNATAKA
July 24, 2012
MOULASAB Vs. THALAK POLICE STATION
August 25, 2012
Mr.Vivek Shenava, S/o Late Subbayya Shenava Vs. Mr. Ravi Bhandary, S/o Lokayya Bhandary
January 6, 2012
MRIDULLA J RAO Vs. NIRANJAN V JOSHI
March 29, 2012
Ms. Bani Kaur Bedi and others Vs. HDFC Bank Ltd A Banking Company incorporated under the Companies Act, 1956, and having its Office at 548/D Maruthi Mansion, 2nd Floor CMH Road, Indiranagar Bangalore-560 038 Rep by its Branch Manager
October 19, 2012
MSPL LIMITED Vs. S B MINERALS
January 11, 2012
Mubariz Ahamed S/o Late G.A. Kamal Pasha Vs. Syeeda Rubra Afreen D/o Syed Abdul Khaiyem
April 20, 2012
MUDDEGOWDA S/O JAVAREGOWDA; THIMMAMMA W/O LATE MUDDEGOWDA AND ORS Vs. NINGAMMA W/O LATE BOREGOWDA; PUTTARAJU S/O LATE BOREGOWDA AND ORS
September 21, 2012
Muddubalakrishna and others Vs. Managing Director, K.S.R.T.C. and another
January 16, 2012
MUJAHEED PASHA Vs. STATE BY NANDAGUDI POLICE STATION
December 10, 2012
MUJAHID PASHA Vs. STATE
September 20, 2012
MUJEEB MEHBOOB Vs. STATE OF KARNATAKA
August 17, 2012
MUKKATIRA KUSHALAPPA ALIAS SAMPATH Vs. STATE OF KARNATAKA
July 6, 2012
Multitek Engineers Vs. Union of India
May 25, 2012
MUNAVAR PASHA S/O RAJESABVATHAR Vs. STATE OF KARNATAKA
September 5, 2012
Munija K., W/o. Late Muneer Pasha, Vs. Rajesh S/o. H. Sadhu Poojary
March 14, 2012
MUNINAGA REDDY ALIAS M N REDDY Vs. STATE OF KARNATAKA
July 13, 2012
MUNINARASAMMA Vs. STATE OF KARNATAKA
September 24, 2012
MUNIRAJ S/O APPAYANNA; MUNIRAMU S/O ERAPPA; JAYAMMA W/O KRISHNAPPA AND ORS Vs. GIRIYAMMA W/O GOVINDAPPA; NAGAMMA D/O GOVINDAPPA; NAGEGOWDA S/O GOVINDAPPA; THIRUMALE GOWDA S/O GOVINDAPPA
September 17, 2012
MUNIRAMAIAH Vs. D RAMASWAMY
September 20, 2012
MUNIRATHNAMMA Vs. NAGARAJA
December 12, 2012
Munireddy since deceased By LRs Smt. Nagavenamma W/o late Munireddy Vs. State of Karnataka By Revenue Secretary Multi Storied Building Vidhana Vidhi, Bangalore and Special Deputy Commissioner Bangalore North Taluk Bangalore District
April 20, 2012
MUNISH KUMAR S/O SATISH KUMAR Vs. N JADALAIAH S/O N PERAIAH AND ORS
September 12, 2012
MUNISHAMAPPA S/O MUNIYAPPA ALIAS DEKAPPA Vs. STATE OF KARNATAKA HOME DEPARTMENT
July 30, 2012
MUNISHAMY S/O LATE DASAPPA Vs. STATE OF KARNATAKA AND ORS
September 5, 2012
MUNISWAMY S/O LATE MUNISWAMAPPA @ PACHAPPA AND ORS Vs. A RAMA S/O ANNAYYAPPA AND ORS
August 23, 2012
Muniveeramma Since Dead By Lrs., Smt. Nacarathnamma W/o Munirajappa Vs. Sri Munivenkatappa @ Doddappayyanna S/o Late Gangappa
April 19, 2012
MUNIVENKATASWAMY Vs. MUNIYAPPA @ MUNIGA
December 18, 2012
Muniyal Institute of Ayurveda Medical Sciences, No. 34-C, Shivalli Industrial Area, Manipal - 576 104 Represented by its Principal Dr. B. Sathyanarayana and others (All are students of M/s Muniyal Institute of Ayurveda Medical Sciences, No. 34-C, Shivalli Vs.
October 8, 2012
MUNIYAMMA Vs. SOMASHEKAR
October 4, 2012
MUNIYAMMA Vs. HEMANNA
November 2, 2012
MUNIYAMMA W/O CHICKAMUNIAPPA Vs. PILLAPPA S/O CHICKAMUNISHAMAPPA
July 5, 2012
Muniyamma W/o Thimmaiah Vs. Prathap S/o Lakshmikantha Alur, Hassan and National Insurance Co. Ltd. New Delhi - by its Manager National Insurance Co. Ltd. Manjunatha Complex Bus Stand Road, Hassan
August 8, 2012
Muniyamma W/o. late M. Muniyappa Vs. Joint Commissioner Yelahanka Division Bruhat Bangalore Mahanagara Palike (BBMP) Byatarayanapura Bangalore 560092 and Smt. Lakshmidevamma W/o. late M. Nagarajaiah alias Nageswara Rao
November 23, 2012
MUNIYAPPA @ SEN MUNIYAPPA Vs. STATE OF KARNATAKA AND ORS
August 17, 2012
MUNIYAPPA AND ORS Vs. DODDAMUNISWAMAPPA
September 3, 2012
Muniyappa, S/o. Late A.H. Munishamappa Vs. The Special Land Acquisition Officer, Bangalore Development Authority, Bangalore
January 4, 2012
Muniyappa. S/o N Narasappa Vs. State by K R Puram Police, Rep by State Public Prosecutor, High Court of Karnataka, Bangalore
March 13, 2012
MURALI SESH ENVIRO ENGINEERS Vs. THE COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
October 4, 2012
Murthy @ Krishnamurthy S/o Channegowda Vs. The Manager The Oriental Insurance Co. Ltd., Gandhi Bazaar Circle, Hassan - 573 201 and Sri A. Ananda S/o Appaji Major, No. 165:20, 2nd Cross, 2nd Main, Chamarajapete, Bangalore - 560018
January 2, 2012
Musabeer, S/o. Late Chotesab Vs. The Station House Officer, Bannerghatta Police Station Anekal Taluk, Bangalore Rural Dist. Bangalore-560072
December 26, 2012
MUSHTAQ AHMED Vs. SOWBHAGYA
September 20, 2012
MUSRATH BATUL Vs. STATE OF KARNATAKA REP BY SECRETARY
July 27, 2012
MUSTHAFIR @ MUSTHAFEER REHAMAN Vs. STATE OF KARNATAKA
December 6, 2012
Muthamma, W/o. Nagappa Vs. The United India Insurance Co. Ltd., D.O. IV, No. 19-19/1, South End Road, Basavanagudi, Bangalore 560020
January 3, 2012
Mylar Pundalic Ramji @ Mylarkar, S/o Pundalik Vs. Smt. Jayashree Jayaram Suthar
August 1, 2012
Mymunabe W/o Abbu Bakkar Vs. Sri Mohammed Bashir Bari S/o V. Hussain Bair, Major House No. 1-142, Vadase Back No. 1, Achaladi Grama Udupi Taluk and New India Assurance Co. Ltd. Branch Office: Malkal Building 1st Floor, Mancheri Road Of-Hil, Malp
August 1, 2012
Mysore I.T. Solutions Pvt. Ltd., Having its office at No. 619/4 36th Cross, IInd Block Near Esi Hospital Rajajinagar, Bangalore By its Managing Director G. Dayanand Vs. State of Karnataka Rep. by Principal Secretary Department of Industries and
August 6, 2012
MYSORE MERCANTILE COMPANY LTD Vs. N S CHENNAPPA GOWDA, K.A.S.
December 4, 2012
MYSORE URBAN DEVELOPMENT AUTHORITY, MYSORE BY ITS COMMISSIONER Vs. STATE OF KARNATAKA REP BY ITS URDER SECRETARY URBAN DEVELOPMENT DEPT VIKAS SOUDHA, BANGALORE
January 30, 2012
Mythili Parthasarathy W/o Parthasarathy Vs. The Chief Secretary Government of Karnataka Vidhana Soudha, Bangalore-01, The Secretary Public Works Department Govt. of Karnataka Vidhana Soudha, Bangalore-01, The Executive Engineer No. 1, Building D
August 2, 2012
Mythily Ramaswamy, W/o. Late Dr. Anil Kumar Vs. The Divisional Manager, Bangalore Metropolitan Transport Corporation, K.H. Road, Bangalore-27, The Chairman, Ms. Amanath Motor Co-Operative Society Ltd., No. 43, Hospital Road, Shivajinagar, Bangal
August 6, 2012
N A SOMAIAH Vs. STATE
July 18, 2012
N BASAVARAJ Vs. STATE BY BELTHANGADI POLICE
July 5, 2012
N BASAVARAJAPPA Vs. MANJAPPA
July 2, 2012
N C SUDHIR Vs. STATE OF KARNATAKA
July 23, 2012
N D RAMESH BABU Vs. MANAGER
June 8, 2012
N DHANALAKSHMI,W/O LATE RAVICHANDER; KUMARI VINEETHA D R,D/O LATE RAVICHANDER; M R KATHAINAYAGI,W/O LATE RANGANATHAN D R Vs. SUSHILA,W/O GOVINDARAJU; ORIENTAL INSURANCE CO , LTD
November 30, 2012
N G Sathyanarayana S/o. Late Gangappa Vs. State of Karnataka Rep. By Its Secretary Forest, Ecology and Environment Department M S Building Bangalore - 560 001, The Principal Chief Conservator of Forests 18th Cross, Aranya Bhavan Bangalore - 5600
June 1, 2012
N GIRIJA, W/O D KRISHNAMURTHY AND ORS Vs. A SWAMINATHAN AND ORS
August 9, 2012
N H RUSTUMJI Vs. SURENDRA BABU
June 12, 2012
N HANUMAIAH Vs. STATE OF KARNATAKA
August 21, 2012
N IBRAHIM Vs. STATE OF KARNATAKA REP BY ITS SECRETARY
July 2, 2012
N JAYARAM Vs. COMMISSIONERBANGALORE DEVELOPMENT AUTHORITY
July 4, 2012
N K KANTHARAJU Vs. STATE OF KARNATAKA
June 1, 2012
N KUMARI Vs. CITY MUNICIPAL COUNCIL
July 27, 2012
N L SHAH S/O MOHANLAL SHAH Vs. SUGAR MILLS EMPLOYEES UNION
July 13, 2012
N LAKSHMAN RAO PESHVE Vs. STATE OF KARNATAKA
July 16, 2012
N N KRISHNAREDDY S/O NARAYANAPPA Vs. T Y VENKATASWAMY REDDY S/O YAMANNA AND ORS
October 18, 2012
N NAVEEN Vs. N NAGARAJA REDDY
November 15, 2012
N P BHEEMANNA S/O LATE N P THIMMANNA Vs. RAMESH S/O LATE CHANNAPPA; SURESH S/O LATE CHANNAPPA AND ORS
October 17, 2012
N PADMAVATHI Vs. G NAGENDRA
July 3, 2012
N R NAGARAJ Vs. D KRISHNAMURTHY
June 8, 2012
N RANGASWAMY Vs. STATE OF KARNATAKA
April 13, 2012
N S GURUPADA SWAMY Vs. KARNATAKA STATE LAW UNIVERSITY BY ITS SECRETARY
July 25, 2012
N S JAYAPPA Vs. STATE OF KARNATAKA
July 19, 2012
N S JAYAPRAKASH S/O N SURYANARAYANAIAH Vs. N S RAMA MOHAN S/O LATE SURYANARAYANAIAH
October 31, 2012
N S MUNIYAMMA Vs. N GOVINDAMMA
September 10, 2012
N S PADNIT JAWAHAR Vs. STATE OF KARNATAKA URBAN DEVELOPMENT DEPARTMENT
September 27, 2012
N S VIJAYANTH BABU Vs. KARNATAKA PUBLIC SERVICE COMMISSION
July 3, 2012
N Sampangi Reddy S/o late Venkata Reddy Vs. Food Corporation of India Rep. by its Managing Director, Head Quarters, 16-20 Barakamba Lane New Delhi 110001
June 4, 2012
N SRINIVASALU S/O S M N NAIDU Vs. V K SARSWATH
July 5, 2012
N VENKATESHA GOWDA Vs. STATE OF KARNATAKA
August 24, 2012
N VISHWANATH S/O V NARAYANA CHAR Vs. M VIJAY KUMAR
July 5, 2012
N. Chitty Babu S/o Narasimha Naidu Vs. Sri Krishna Murthy S/o Sri Siddappa
March 14, 2012
N. Ganganna, S/o. Nemakallappa Vs. Ramakka, W/o. Bheemappa
August 8, 2012
N. Govinda Vs. The Chairman, Karnataka Power Transmission Corporation Ltd, Kaveri Bhavan Bangalore-560009 and The General Manager (Administration and Human Resource Development) Karnataka Power Transmission Corporation Ltd, Kaveri Bhavan Bangalo
August 2, 2012
N. Jayaprakash Vs. C.S. Shivakumar (Since Deceased) by his L.R. and others
August 13, 2012
N. Keshavappa S/o. Ningappa President Sri. Anjaneya Swamy Temples Management Committee Vs. The Asst. Commissioner Chitradurga Sub Division. Chitradurga-577501 and others
February 6, 2012
N. Mariyappa and another Vs. The Deputy Commissioner, Bangalore Rural District, Bangalore and others
July 2, 2012
N. Narasimhaiah S/o. Iate K. Narasimhaiah Vs. The Union of India Ministry of Defence DRDO Township C.V. Raman Nagar Post Bangalore By Its Estate Manager and others
June 1, 2012
N. Pramod S/o. Sri N. Nagaraja Reddy Vs. N. Naveen S/o. Sri. N. Nagaraja Reddy
June 4, 2012
N. PREMA Vs. SECRETARY
December 5, 2012
N. S. Kiran Vs. Kempegowda S/o Marigowda
August 2, 2012
N. Shivakumar S/o late Ningaiah Vs. Tharashri @ B.A. Mangala W/o N. Shivakumar
March 13, 2012
N. Sundar Raj Major S/o Narayana Rao Vs. The Chairman Land Tribunal Sidlaghatta and Sri T.N. Rama Rao S/o Nanjundappa
August 8, 2012
N. SURESH PRABHU Vs. CORPORATION BANK
August 30, 2012
N. Venkatesha Gowda and another Vs. State of Karnataka and others
August 24, 2012
N.A. Shankaranarayaria Setty Vs. ING Vysya Bank Ltd., Corporate Office No. 2, M.G. Road Bangalore-560 001 By its Managing Director
August 8, 2012
N.C. Venkatesh S/o Cheluvaiah and N.C. Narasimha Murthy S/o Cheluvaiah Vs. Smt. Gowramma, W/o Puttamadaiah
August 1, 2012
N.E.K.R.T.C., BAGALKOT DIVISION Vs. ROOPSING S/O. RAMACHANDRA CHAVAN
March 12, 2012
N.H. KRISHNA Vs. KRISHNACHAR
March 21, 2012
N.M. Krishnamurthy, S/o. M. Muniswamy Vs. The Managing Director, B.M.T.C. Central Office, K.H. Road, Shanthinagar, Bangalore-2 and The Divisional Manager, United India Insurance Co., Ltd., No. 40, I Floor. Lakshmi Complex, Opp. To Vani Vilas Hos
January 6, 2012
N.M. Neelakanta Kas Officer S/o N.M. Maregowda Vs. State by Ulsoorgate Police, Bangalore Represented by State Public Prosecutor High Court of Bangalore
February 24, 2012
N.P. Chandrashekar S/o. Parasoran Vs. Official Liquidator of M/s. Swede (India) Teltronic Ltd., Attached to High Court of Karnataka, 26-27, 12th Floor, Raheja Towers, M.G. Road Bangalore-560001
January 5, 2012
N.S. Madhukar S/o Shankar Narayana Vs. Smt. G.B. Ramya W/o N.S. Madhukar
August 13, 2012
N.S. Muniyamma W/o late N. Nanjappa Vs. Smt. N. Govindamma W/o late N. Nanjappa
September 10, 2012
N.S. Padnit Jawahar S/o. Late N.S. Halappa Vs. State of Karnataka Urban Development Department Vikasa Soudha, Bangalore by its Secretary, The Deputy Commissioner and The President ISDMT Dist Co-Ordination Committee Tumkur District Tumkur and The
September 27, 2012
N.T. Rangaswamy, Son of Sri. Thimmaiah Vs. Sri. Govindaiah @ Govindappa, Since deceased by Legal representatives ((a) Gangamma, wife of Late Govindaiah
April 20, 2012
NADEEM Vs. STATE OF KARNATAKA REP BY SHIVAJINAGAR POLICE STATION
August 14, 2012
Nafeeza W/o Mohammed Shafi @ Shafi Vs. Sri. B.B. Raju S/o Babugowda
March 14, 2012
Nag Interiors Vs. Mohtisham Complex (P.) Ltd.
January 25, 2012
Naga @ Kothi Naga, S/o Basava Linge Gowda Vs. K.R.S. Police Station
April 19, 2012
NAGA ALIAS NAGARAJU Vs. STATE OF KARNATAKA BY TUMKUR RURAL P S
August 6, 2012
NAGA BHOVI S/O SIDDA BHOVI Vs. STATE OF KARNATAKA
July 16, 2012
NAGAKRISHNA SHARMA Vs. STATE OF KARNATAKA
July 16, 2012
NAGAMMA Vs. LAXMI AND ORS
December 14, 2012
NAGANNA Vs. HENJARAPPA
July 16, 2012
NAGANNACHARI Vs. SARASWATHI
July 27, 2012
NAGAPPA Vs. GANGAPPA
March 9, 2012
NAGAPPA Vs. GANGAPPA
February 13, 2012
NAGAPPA AND ORS Vs. YALLAPPA S/O BADAKAPPA BOCHBAL
July 20, 2012
Nagaraju S/o Late Gangaiah Vs. The State of Karnataka Dept. of Revenue Dr. Ambedkar Road Bangalore - 560001, The Land Tribunal Tumkur Rep By Its Secretary and The Asst. Commissioner Tumkur Sub-division Tumkur
April 18, 2012
NAGASIMHA G RAO Vs. STATE OF KARNATAKA
August 17, 2012
NAGESH Vs. STATE OF KUNIGAL POLICE
August 17, 2012
NAGESH DEVADIGA ALIAS NAGESH Vs. STATE
June 4, 2012
NAGESH S/O LATE VENKATASUBBA JOIS Vs. RAMADEVI T V D/O LATE VENKATASUBBA JOIS AND ORS
August 13, 2012
Nagesha Vs. State of Karnataka and others
March 21, 2012
Naidu Seena @ Srinivas S/o Mohan Naidu Vs. State of Karnataka, by Town Police Station, Bhadravathi, Represented by the State Public Prosecutor, High Court Buildings, Bangalore
January 4, 2012
NAMIT Vs. STATE
June 14, 2012
Namitha Povaiah W/o K.U. Povaiah Vs. Superintendent of Police Mercara Coorg, Station House Officer Madikeri Circle Siddapur Police Station Polibetta Out Post Coorg, K.U. Poovaiah @ Vivek S/o K.P. Uthappa
August 14, 2012
NAMMI DIVYA THEJA Vs. EXECUTIVE DIRECTOR KARNATAKA EXAMINATION AUTHORITY COMMON ENTRANCE TEST BANGALORE
July 18, 2012
Nandani Surekha Balesh W/o. Balesh Nandani Vs. State of Karnataka Rural Development and Panchayat Raj Vidhana Soudha, Bangalore - 01 Rep. by its Under Secretary, The Deputy Commissioner District Belgaum Belgaum 591101, The Asst. Commissioner, Ch
October 31, 2012
NANJAIAH Vs. STATE OF KARNATAKA
October 5, 2012
Nanjamariappa Vs. BESCOM, Hoskote, Represented by S.P.P., High Court building, Bangalore
August 1, 2012
NANJAMMA Vs. MUNI REDDY
November 21, 2012
Nanjamma Vs. H Jagadeesh Reddy S/o Hanumantha Reddy
August 13, 2012
Nanjappa, S/o. Late Muniswamy Vs. The Secretary to Government. (Land Grants) Revenue Department, Karnataka Government Secretariat, M.S. Building, Bangalore-560001 and others
November 22, 2012
Nanjegowda Vs. Manager Bajaj Allianz General Insurance Co Ltd. B M Road, Opp: BSNL, Lakshmi Complex II Floor, Hassan and Suhas S S/o M. Shankarappa
August 13, 2012
Nanjundaiah S/o Late Nanjajah Vs. The Land Tribunal Bangalore North Tq., Bangalore and others
April 20, 2012
NANJUNDASWAMY Vs. STATE REPT BY THE STATION HOUSE OFFICER
July 16, 2012
Nanjundegowda, S/o. Mallegowda Vs. C.N. Rangegowda, S/o. Nanjundegowda
January 4, 2012
NARASAMMA Vs. K V RAMPRASAD
July 10, 2012
NARASAMMA Vs. EXECUTIVE OFFICER
July 13, 2012
Narashima S/o late Obaya @ Obalaya Vs. K.S. Chethan Ithai S/o K.N. Srinivasamurthy
March 13, 2012
NARASIMHA MURTHY ALIAS CHINNY Vs. STATE OF KARNATAKA BY KODIGENAHALLI POLICE STATION
June 6, 2012
NARASIMHA MURTHY ALIAS MURTHY Vs. STATE BY KYATASANDRA
November 2, 2012
Narasimha Murthy, S/o Late Venkata Rayappa Vs. United India Insurance Company Ltd., No. 212, SFS 407, I Main Road, New Town, Yelahanka, Bangalore-560004 and Anjanappa, S/o Byrappa, 5th Main Road, Sanjayanagar, Bangalore-560092
January 10, 2012
NARASIMHA S/O SINGRAIAH Vs. STATE OF KARNATAKA BY HAROHALLI POLICE STATION
July 31, 2012
NARASIMHAMURTHY Vs. STATE OF KARNATAKA
December 4, 2012
Narasimhamurthy, S/o Late Dalappa Vs. State by Pavagada Police, Tumkur District
September 4, 2012
NARAYAN KULKARNI Vs. S N SINGH
August 13, 2012
NARAYAN SOMMAYYA KURDEKAR S/O SOMAYYA KURDEKAR Vs. UMABAI W/O SHIVANAND PAWUSKAR; MAHESH SHIVANAND PAWUSKAR AND ORS
July 26, 2012
Narayana @ Naveena S/o Monappa Vs. Sri Rajesh Shetty
August 1, 2012
Narayanamma W/o Chikka Byrappa Vs. Smt. Byamma W/o Late Dodda Byrappa and others
September 13, 2012
NARAYANAPPA AND ORS Vs. MUNIYAPPA
September 27, 2012
Narayanappa S/o Anjinappa Vs. Smt. Lakshmamma W/o Late Venkateshappa and others
October 1, 2012
Narayanappa S/o Lachappa Vs. K. Eshwaran S/o Kaliasan Major
January 5, 2012
Narayanappa, S/o. Thimmiaiah Vs. Narasimhaiah, Major, S/o. Kempasibaiah
August 6, 2012
NARAYANASWAMY Vs. STATE OF KARNATAKA
June 6, 2012
NARAYANRAO NARASIMAMURTHY ALIAS N N MURTHY Vs. SUPERINTENDENT OF POLICE
July 19, 2012
NARENDRA ALIAS NARU Vs. STATE BY KUMARASWAMY
June 4, 2012
Narendra D.S. Vs. The State of Karnataka By S.H.O. of Rajajinagar Police Station Bangalore City, Reptd. By The Learned State Public Prosecutor, High Court Buildings, Bangalore and Sri. Dhananjaya K.
September 26, 2012
NARENDRA D.V. GOWDA Vs. VINEET JAIN
July 4, 2012
NARENDRA KUMAR G S/O LATE K GURUMURTHY Vs. KARNATAKA INFORMATION COMMISSION
September 6, 2012
Narendra Patel, M/s Karthik Woods Vs. Shamshuddin
March 13, 2012
NARENDRA STONE CRUSHER AMARADEVARAGUDDA Vs. STATE OF KARNATAKA DEPARTMENT OF MINES & GEOLOGY KANIJA BHAVANA
December 13, 2012
Narendra Stone Crusher Amaradevaragudda, Taluk: Kudligi District: Bellary, by its Proprietor Sri B. Datta and others Vs. The State of Karnataka Department of Mines and Geology Kanija Bhavana, Race Course Road, Bangalore, by its Director and othe
December 13, 2012
Naresh D. Ganglani Vs. State By Sadashivanagar Police Station, Bangalore, at The Instance of (Smt. Susheela Sharma)
April 25, 2012
NARPATH GOLECHA Vs. ASSISTANT COMMISSONER
April 12, 2012
NASEER AHMED Vs. SUPERINTENDENT OF CUSTOMS
July 20, 2012
Naseera Banu, D/o. Sheikh Mumtaz Vs. Smt. B.P. Janaki, W/o. K.P. Rangaswamy, Major, No. 228, 3rd Block, 4th Stage, 17th C-Cross, Basaveshwaranagar, Bangalore-79 and The Regional Manager, New India Assurance Co. Ltd., Regional Office, No. 2-B, Un
January 2, 2012
Naseerulla Khan S/o Late Mohiuddin Khan Vs. V. Yashvanth Director of Administration and Human Resources Karnataka Power Transmission Corporation Limited Cauvery Bhawan Bangalore - 560 001
January 6, 2012
Nasreen Fathima D/o Syed Issakh and others Vs. Sri Perumal I.R. Principal Secretary Youth Services Department M.S. Building, Bangalore-560 001, Dr. Chandrashekar V. The Director the Sports and Youth Services Department Sports Authority of Karnat
January 5, 2012
NATARAJU Vs. STATE OF KARNATAKA
June 7, 2012
NATESH D Vs. STATE OF KARNATAKA
July 5, 2012
Natesh.D.B. Vs. Karnataka Public Service Commission, Udyog Soudha Park House, Bangalore-560 001
September 18, 2012
National Education Society Basavanagudi Bangalore - 560004, Represented By Its Hon. Secretary and The Principal A.E.S. National College Gowribidanur Kolar District Vs. Sri K N Venakasubramanyam
November 23, 2012
NATIONAL INSURANCE Vs. DEVU POOJARI
October 30, 2012
NATIONAL INSURANCE CO LIMITED AND ORS Vs. MOHAMMAD SHAH S/O ABUBUCKER AND ORS
March 14, 2012
NATIONAL INSURANCE CO LTD Vs. A H PRASANNA
June 8, 2012
NATIONAL INSURANCE CO LTD Vs. SAVITHRAMMA
June 12, 2012
NATIONAL INSURANCE CO LTD Vs. CHANDRAPPA S/O RAMAPPA
June 12, 2012
National Insurance Co, Ltd., Shankar Building, Mosque Road, Udupi, Now Rep. by its Regional office, National Insurance Co., Ltd., Regional Office, Subharam Complex, 144, M.G. Road, Bangalore-1 Vs. Smt. Sujatha, W/o. Late Dr. V.N. Raja
November 27, 2012
NATIONAL INSURANCE CO. LTD Vs. ASHWATHAMMA
November 20, 2012
NATIONAL INSURANCE CO. LTD Vs. S.MOHAMMED
October 30, 2012
NATIONAL INSURANCE CO. LTD. Vs. SURESH & ORS.
October 4, 2012
National Insurance Co. Ltd., Branch Office, Gadag Divisional Manager, Rep. by Their Administrative Officer, Regional Office, Bangalore Vs. Sri P.N. Muthathu and others
January 6, 2012
National Insurance Co. Ltd., Kollapura Division, By National Insurance Co. Ltd., Regional Office, No. 144, Subharam Complex, M.G. Road, Bangalore 560001, by its Manager Vs. T.A. Radha and others
January 2, 2012
NATIONAL INSURANCE CO., LTD Vs. GOVINDAPPA
November 21, 2012
National Insurance Co., Ltd., Bangalore Divisional Office, 3rd Floor, Unity Building Annexe, 72, Mission Road, Bangalore-27. By National Insurance Co., Ltd., Regional Office, No. 144, Subharam Complex, M.G. Road, Bangalore-1 Vs. H.S. Kumar, S/o.
November 6, 2012
National Insurance Co., Ltd., Maruthi Halli, Near Canara Bank-Bangalore Through its Regional Office 144, Subharam Complex, M G Road Bangalore-560001 Rep. By Its Administrative Officer Smt. D. Karthika Vs. Master Vrishab Bhatt and others@responde
January 4, 2012
NATIONAL INSURANCE COMPANY Vs. BARAMAPPA
November 16, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. T.N.GOURAMMA
October 11, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. SHIVANNA
March 16, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. KANTHAPPA
July 16, 2012
National Insurance Company Limited Branch Office, Madikeri Now Rep. by its Regional Office No. 144, Shubharam Complex M.G. Road, Bangalore-560001 Rep. by its Assistant Manager Vs. Sri Karuna Poddar H/o Pati Kingakara C/o Vishwanath Bhajana Nilay
September 3, 2012
NATIONAL INSURANCE COMPANY LTD Vs. ABEEDA W/O LATE IRSHAN AND ORS
August 3, 2012
NATIONAL INSURANCE COMPANY LTD AND ORS Vs. SHANTARAJ, S/O CHINNAPPA HABIB AND ORS
August 13, 2012
NATIONAL TECHNOLOGICAL INSTITUTIONS Vs. PRINCIPAL SECRETARY
June 13, 2012
NAVEEN ALIAS NAVEEN KUMAR Vs. MOHAMED ASLAM
June 12, 2012
NAVEEN KUMAR Vs. THE MANAGING DIRECTOR, K.S.R.T.C.
March 13, 2012
Nayana D/o. Anant Shet and others Vs. The State of Karnataka R/by its Secretary to Department of Education M.S. Building, Bengaluru, The Member Secretary, Selection Committee Executive Director Karnataka Residential Educational Institutions Asso
September 10, 2012
NAYAZ BAIG Vs. L BORAIAH, MAJOR S/O B LINGAIAH
January 4, 2012
Nazboon, W/o Abdul Razak Khaji Vs. Yogesh S/o Nathuram Gouli
September 7, 2012
NEELA Vs. STATE OF KARNATAKA
September 10, 2012
NEELAKANTAGOUDA Vs. STATE OF KARNATAKA
October 4, 2012
NEELAKANTESHWARA MOTOR SERVICE Vs. KARNATAKA STATE TRANSPORT
September 22, 2012
Neelesh Vs. Uma
September 27, 2012
NEENA EDUCATION SOCIETY Vs. BANGALORE DEVELOPMENT
July 16, 2012
NEW INDIA ASSURANCE CO , LTD , Vs. CHINNADORE AND ORS
October 8, 2012
NEW INDIA ASSURANCE CO LTD Vs. JAGANATHA
June 7, 2012
NEW INDIA ASSURANCE CO LTD Vs. H N PADMA
June 8, 2012
NEW INDIA ASSURANCE CO LTD Vs. NAGARAJ
June 8, 2012
NEW INDIA ASSURANCE CO LTD Vs. B G SOMASHEKAR
June 5, 2012
NEW INDIA ASSURANCE CO LTD Vs. SURENDRA
June 7, 2012
NEW INDIA ASSURANCE CO LTD Vs. N AJENDRA
June 7, 2012
NEW INDIA ASSURANCE CO LTD Vs. KADARAJA
July 27, 2012
NEW INDIA ASSURANCE CO LTD Vs. ALLAPPA AND ORS
November 29, 2012
NEW INDIA ASSURANCE CO LTD Vs. KAMALAWWA W/O DUNDAPPA KUMBHAR
August 7, 2012
NEW INDIA ASSURANCE CO LTD Vs. MANISH @ MALLESH, S/O RUDRAPPA AND ORS
July 30, 2012
NEW INDIA ASSURANCE CO LTD Vs. PILLAPPA AND ORS
December 10, 2012
NEW INDIA ASSURANCE CO LTD AND ORS Vs. JASMINE W/O LATE SUNIL JOHN; MASTER JONATHAN S/O LATE SUNIL JOHN AND ORS
September 13, 2012
NEW INDIA ASSURANCE CO LTD REP BY SR DIVNL MANAGER Vs. DAVID T
January 6, 2012
NEW INDIA ASSURANCE CO LTD. Vs. MOYEEN SHERIFF ALIAS MOYEEN AHMED SHERIFF
July 2, 2012
NEW INDIA ASSURANCE CO. LTD Vs. SADIQ BABU
November 19, 2012
NEW INDIA ASSURANCE CO. LTD. Vs. KAVERI TOURISM
November 26, 2012
New India Assurance Co. Ltd. Club Road, Belgaum, By Its Regional Office 2-B, Unity Building Annexe, P Kalinga Rao Road (Mission Road) Bangalore-560027, rep by its Deputy Manager Vs. Sri Shankar Sidram Desai Fathers Name Not Known
January 6, 2012
New India Assurance Co. Ltd. Regional Office, Spencer Tower 3rd Floor, 770/A, Branch Office Annasalai Chennai - 600 001 Through Regional Office P. Kalinga Rao Road Bangalore - 27 By duly constituted Attorney Vs. Sri Narasimhan @ Narasimhaiah S/o
September 3, 2012
New India Assurance Co. Ltd., D.O. No. III No. 9/2, Mahalakshmi Complex, M.G. Road, Bangalore. Rep. by its Senior Divisional Manager Vs. Smt. Eileen Meenakshi Raiborde, W/o. Prakash. M. Raiborde, Smt. Caroline Raiborde, D/o. Prakash M. Raiborde
November 27, 2012
New India Assurance Co. Ltd., Regional Office Unity Building Annexe Mission Road, Bangalore, R/by its Regional Manager Sri S. Shankar Vs. M/s Sunshine Cashews Ltd., Plot No. 171, (E) Belur Industrial Area Dharwad, Justice Sri S. Venkataraman (Re
March 14, 2012
NEW INDIA ASSURANCE COMPANY Vs. EARANNA
November 5, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MANISH GUPTA
October 11, 2012
New India Insurance Co. Ltd., No. 65, Eshwar Complex, Dr. Rajkumar Road, Rajajinagar, Bangalore- 560 021 and Now Represented by its Divisional Manager, D.O. III, Mahalakshmi Chamber, 2nd Floor, 9/2, M.G. Road, Bangalore - 560 001 Vs. Smt. Ramakk
January 2, 2012
NEW MANGALORE PORT TRUST Vs. GAC SHIPPING PVT LTD
August 9, 2012
New Mangalore Port Trust Represented by its Chairman Panambur Mangalore-575010, D.K. Vs. New Mangalore Port Staff Association Represented by its General Secretary Nmpt Buildings, Panambur Mangalore-575 010, DK.
August 1, 2012
Nicholas Victor Cutinha S/o late Sebstian Cutinha Vs. The Special Land Acquisition Officer and Competent Authority Office of the National Highways Authority, KIADB, Bikampady Mangalore-575014 and others
April 19, 2012
Ningaiah S/o Rajanaika Vs. State of Karnataka By Talakad Police Rep. By State Public Prosecutor High Court Building Bangalore
January 2, 2012
NINGAMMA W/O LATE GOPALARAJU Vs. DEVANGA SANGHA
October 4, 2012
NINGANAGOUDA AND ORS Vs. STATE OF KARNATAKA AND ORS
October 1, 2012
NINGAPPA Vs. STATE OF KARNATAKA THROUGH ITS SECRETARY
December 4, 2012
NINGAPPA SAGAREPPA DEVARAVAR Vs. GOVDAVARI SUGAR MILLS LTD
July 13, 2012
NINGEGOWDA Vs. Y.H. HANUMANTHA
March 29, 2012
NINGU RECREATIONAL ASSOCIATION Vs. COMMISSIONER OF POLICE, DEPUTY COMMISSIONER OF POLICE, ASSISTANT COMMISSIONER OF POLICE AND INSPECTOR OF POLICE
December 18, 2012
NIRANJAN Vs. STATE OF KARNATAKA
August 2, 2012
NIRMAL PRASAD @ H P NIRMALA KUMARI Vs. STATE OF KARNATAKA
December 4, 2012
NISCHAL JAIN Vs. MATHA MINERALS P LTD
March 1, 2012
NISSAR AHAMED S/O S AMEERSAB Vs. STATE AND ORS
November 7, 2012
NITHYA PROPERTY DEVELOPERS AND ORS Vs. K PRABHAKAR REDDY S/O SUNDARARAMI REDDY
August 10, 2012
NITHYANANDA SWAMY Vs. THE HONOURABLE CHIEF MINISTER OF KARNATAKA AND ORS.
July 9, 2012
NITHYANNADA VOLAKADU Vs. STATE BY UDUPI TOWN POLICE REPRESENTED BY PUBLIC PROSECUTOR
July 25, 2012
Nitish Gada S/o Srinivas Gada Vs. The State of Karnataka Through Sub Inspector of Police Town Police Station, Bidar Represented by State Public Prosecutor
August 29, 2012
NITYANANDA INFRASTRUCTURE LTD Vs. STATE OF KARNATAKA
December 4, 2012
NOOR ABDUL HADI Vs. AZAM BAIG
August 1, 2012
Noor Pasha S/o. late Abdul Latheef Sab Vs. Seenamma W/o. Ramachandrappa
June 1, 2012
Noorullahkhan, S/o Late Ahmed Ali Khan, No. 18, 1st Cross, Someshwara Nagar, Bangalore Vs. The Oriental Insurance Co. Ltd. Lakshmi Towers, No. 200/3, 1st Floor, R.V. Road, Bangalore -550004 and Syed Aleem
January 6, 2012
Nordson India Private Limited Having Its Registered Office at 143-A Bommasandra Industrial Area Bangalore-560 099, India Represented By Its Managing Director Sri Suprotik Das Vs. NIL
January 6, 2012
NORTH Vs. BABA KHAN AND ORS
October 4, 2012
NORTH EAST KARNATAKA Vs. BALAMMA
November 21, 2012
NORTH WEST KARNATAKA ROAD Vs. NINGAPPA VAIJU KUMBARAGI
August 27, 2012
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. PRAKASH
October 9, 2012
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. BHARATRAJ NEMINATH GUGGARI
August 6, 2012
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION CENTRAL OFFICE GOKUL ROAD Vs. ARUN S/O BABU ANGADI
August 22, 2012
North West Karnataka Road, Transport Corporation, Central Office, Gokul Road, Hubli by Its Managing Director Vs. Sri. Jampanagouda @ Mudakanagouda, S/o Takanagouda Patil
January 6, 2012
NOUSHAD ALIAS PASE NOUSHAD Vs. STATE OF KARNATAKA BY STATE PUBLIC PROSECUTOR
July 27, 2012
NSL Sugars Limited Registered Office At 60/1, 2nd Cross, Residency Road, Banglaore - 560025 Vs. Nil
January 6, 2012
NU. Horizon Technologies Represented by its Proprietor Mr. K.L. Agarwal No. 21, Amar Jyothi Layout 3rd Main Road Sanjay Nagar Main Road Bangalore Vs. M/s. Roopa Advertisers No. 9, 4th Main Ram Mohan Puram Bangalore - 21 Represented by its Propri
November 2, 2012
Nunkanna S/o. Gonuru Palaiah Aged About 60 Years R/At Gunthkolammanahally Village Nayakanahatti Hobli Challakere Taluk Chitradurga District-577536 and Sanna Palaiah S/o. Gonuru Palaiah Aged About 56 Years R/At Gunthkolammanahally Village Nayakanahatti Hob Vs.
November 30, 2012
NUSRATH JAHAN W/O LATE NAUSHAD KASHIMJI Vs. STATE OF KARNATAKA; CENTRAL BUREAU OF INVESTIGATION
September 13, 2012
NWKRTC AND ORS. Vs. VASANT AND ORS.
October 19, 2012
O V MAMACHAN @ MATHEW Vs. STATE OF KARNATAKA
September 22, 2012
OBAIAH S/O AJJAIAH Vs. KGID
December 13, 2012
OFFICIAL LIQUIDATOR Vs. MOHAMMED
June 8, 2012
Official Liquidator of Automac (Mysore) (P.) Ltd. (In Liqn.) Vs. Chindan
March 8, 2012
Official Liquidator of Gaea soft (P.) Ltd. (In Liqn.) Vs. Ravishankar K.
March 2, 2012
Official Liquidator of Janamadhyama Prakashana Ltd, (In Liquidation) Vs. Gregory Mathias, Mathias Aluminium and Plastics (P.) Ltd.
March 22, 2012
Official Liquidator of Kamadhenu Leather Fashions (P.) Ltd. (In Liquidation) Vs. M.R. Harish
March 12, 2012
Official Liquidator of Karnataka Ball Bearing Ltd, (In Liqn) Vs. ICICI Bank
March 29, 2012
Official Liquidator of M/s. Span Projects Private Limited (in Liquidation), attached to High Court of Karnataka IV Floor, D and F Wing Kendriya Sadan, Keramangala Bangalore - 560034 Vs. Sri R.B. Shet S/o R.B. Shet No. 43, 2nd Cross, Srinivasanag
March 15, 2012
Official Liquidator of Mandya National Paper Mills Ltd. (in Liquidation) Vs. S.K. Sengupta
March 8, 2012
Official Liquidator of Mercara Curers (P.) Ltd. (In Liquidation) Vs. J.D. Sritharan
March 20, 2012
Official Liquidator of Pulsar Computer (P.) Ltd. (In liqn.) Vs. S. Sudhakar Choaudhary
March 9, 2012
Official Liquidator of Sree Ayyappa Chit Funds (P.) Ltd. Vs. Registrar of Co-op. Societies and Registrar General of Moneylenders
March 1, 2012
Official Liquidator of Star Spin and Twist Machineries Ltd. (In Liqn.) Vs. Suresh Manoharlal Mehta
May 30, 2012
Official Liquidator of The Mysore Kirloskar Ltd. (in liqn.) Attached to High Court of Karnataka "D" Wing, 4th Floor, Kendriya Sadan Koramangala, Bangalore-34 Vs. M/s. Simson and Company Ltd., Post Box No. 203 861/862, Anna Salai Chennai@responde
March 15, 2012
Official Liquidator of Vajra Cements and Minerals (P.) Ltd. Vs. Karnataka State Industrial Investment and Development Corpn. Ltd.
April 10, 2012
Official Liquidator of: M/s. K.A.H. Metal Sections Pvt. Ltd., (In Liqn) Attached To High Court of Karnataka F Wing, 4th Floor, Kendriyasadan Koramangala, Bangalore-34 Vs. M/S. Karnataka State Financial Corporation No 1/1, Thimmaiah Road Near Can
January 4, 2012
OFFSHORE HOLDINGS PVT LTD Vs. BANGALORE DEVELOPMENT AUTHORITY AND ORS
December 14, 2012
Ogeppa and others Vs. Sahebgouda and others
October 4, 2012
Om Sri. Vinayaka Recreation Association Shop No. 52, Good Shed Road, Opp. Binny Mill Ltd., Bangalore 560051 Represented by its President Sri. Raghunath Vs. The State of Karnataka Rep. by its Secretary, Home Department, Vidhana Soudha, Bangalore
September 25, 2012
OMAKKA Vs. STATE OF KARNATAKA
September 11, 2012
OMANNA Vs. SUSHILBHAI
August 9, 2012
OMBALAMMA Vs. ASSISTANT COMMISSIONER
June 25, 2012
OMEGA ELEVATORS Vs. STATE OF KARNATAKA
August 2, 2012
Omeshwaraiah. S. S/o SRI S.K. Shivarudraiah Vs. The State of Karnataka Rep. by its Principal Secretary Education Deparment, M.S. Building Bangalore - 560001, The State Secretary The Bharat Scouts and Guides State Headquarters Prof. Shivashankara
August 10, 2012
Onkaramma, Nijalingappa Vs. The Election officer and others
April 16, 2012
Oracle India Private Limited A company incorporated as per The Companies Act, 1956 Office at Oracle Technology Park, No. 3, Bannerghatta Road, Bangalore. Having its registered office at 3rd floor, A Wing, IFCI Towers, 61, Nehru Place, New Delhi. R/by its Vs.
August 2, 2012
ORIENTAL INSURANCE CO , LTD Vs. MANAGING DIRECTOR, BMTC, KH ROAD, SHANTHINAGAR,BANGALORE
July 13, 2012
ORIENTAL INSURANCE CO , LTD AND ORS Vs. SANGEETHA AND ORS
October 8, 2012
ORIENTAL INSURANCE CO LTD Vs. V TEJASWINI
June 5, 2012
ORIENTAL INSURANCE CO LTD Vs. PREMAKKA
March 22, 2012
ORIENTAL INSURANCE CO LTD Vs. K M NARASIMHA MURTHY, S/O LATE MUTHAPPA; RAJU N, S/O K M NARASIMHA MURTHY AND ORS
October 12, 2012
ORIENTAL INSURANCE CO LTD Vs. CHANDRAVATHI W/O LATE CHENNAPPA SHETTIGAR
July 9, 2012
ORIENTAL INSURANCE CO LTD Vs. G B RAVI
June 1, 2012
ORIENTAL INSURANCE CO LTD Vs. BANNEMMA
February 1, 2012
ORIENTAL INSURANCE CO LTD Vs. SHANTAWWA, HINDU, FEMALE, ADULT,
July 23, 2012
ORIENTAL INSURANCE CO LTD Vs. BISIMILLA W/O ALLABAX AVATI AND ORS
August 9, 2012
ORIENTAL INSURANCE CO LTD Vs. H M SHIVANNA S/O LATE MARIYAPPA AND ORS
August 3, 2012
ORIENTAL INSURANCE CO LTD AND ORS Vs. NOORULLAHKHAN S/O LATE AHMED ALI KHAN AND ORS
January 6, 2012
ORIENTAL INSURANCE CO LTD, Vs. SALEEMBANU W/O NABISAB JAHAGIRDAR
July 24, 2012
Oriental Insurance Co Ltd. Vs. Prakash Bin Marianna C/o Ramanna No. 18, Goutham Nilaya, 6th Cross, 15th Main J.C. Nagar Bangalore - 86, Smt. M.P. Shashikala W/o M.K. Ashok
November 9, 2012
ORIENTAL INSURANCE CO. LTD Vs. NAGARAJU S/O MUTHALAPPA
November 16, 2012
ORIENTAL INSURANCE CO. LTD Vs. MANJAPPA BIN
November 21, 2012
ORIENTAL INSURANCE CO. LTD Vs. CHOWDAIAH S/O LINGAIAH
November 19, 2012
ORIENTAL INSURANCE CO. LTD Vs. GANGAMMA
November 19, 2012
ORIENTAL INSURANCE CO. LTD Vs. K.C. SUBRAMANYAM
July 12, 2012
Oriental Insurance Co. Ltd. Bellary Rep. by its Authorised Signatory Regional Manager Vs. Sri Ganesha S/o Gavisiddappa
January 6, 2012
Oriental Insurance Co. Ltd., Do-10 through its Regional Office Leo Shopping Complex - 44/45, Residency Road Bangalore 560025 rep. by its Manager Sri K. Varadarajan Vs. Smt. Velliyamma
September 20, 2012
Oriental Insurance Co. Ltd., Having its Regd. Office at Asaf Ali Read, New Delhi and its Bangalore Regional Office At Leo Shopping Complex, Residency Road Cross, Bangalore-560 001/ Rep. by its Regional Manager. The Jayanagar Divisional Office of the Orien Vs.
January 2, 2012
Oriental Insurance Co. Ltd., Having Its Registered Office at Asaf Ali Road New Delhi and its Bangalore Regional Office. at Leo Shoping Complex, Residency Road Cross, Bangalore-560001 Represented By Its Regional Manager, The Belgaum Divisional of The Appel Vs.
January 6, 2012
Oriental Insurance Co. Ltd., No. 1 and 2, II Floor, Hosur Road, Opp: 9th Cross, Wilson Garden, Bangalore-560 027, Rep. Through Its Regional Office, No. 44/45, Leo Shopping Complex, Residency Road, Bangalore-560 025, By Its Asst. Manager, Sri K Jayaram@app Vs.
January 4, 2012
Oriental Insurance Co. Ltd., No. 1188, I Floor, 26th Main Road, Ragigudda Temple Road, 9th Block, Jayanagar, Bangalore - 560069 represented by Regional Office, No. 44/45, Leo Shopping Complex, Residency Road, Bangalore - 560025 by its Duly Constituted Att Vs.
January 5, 2012
ORIENTAL INSURANCE CO., LTD Vs. JAGADEESH SHETTY
December 4, 2012
ORIENTAL INSURANCE CO., LTD. Vs. STATE
August 6, 2012
Oriental Insurance Co., Ltd., CBO-9, Through its Regional Office, No. 44/45, Leo Shopping Complex, Residency Road, Bangalore-25 Rep. by its Manager Sri. K. Varadarajan Vs. Smt. Ramya
January 6, 2012
Oriental Insurance Co., Ltd., Through its Regional Office, Leo Shopping Complex, No. 44/45 Residency Road, Bangalore - 560 025, Rep. By its Manager Sri K. Varadarajan Vs. Sri K.C. Subramanyam, S/o Lt. Chakrapathi
July 12, 2012
Oriental Insurance Company Vs. Puttagowramma and others
April 20, 2012
ORIENTAL INSURANCE COMPANY LIMITED Vs. K R NAGESH
October 16, 2012
ORIENTAL INSURANCE COMPANY LIMITED Vs. SANTOSHKUMAR S/O TAMMANGOUDA; LAXMAN S/O MALLAYYA
July 26, 2012
ORIENTAL INSURANCE COMPANY LIMITED AND ORS Vs. LAKSHMI AND ORS
July 31, 2012
Oriental Insurance Company Limited Branch Office At, Ranna Circle, Mudhol, by The Manager, Regional Office, The Oriental Insurance Company Limited, Leo Shopping Complex, Nos. 44/45, Residency Road, Bangalore-560025 Vs. Smt. Sujatha, Wife of Shri
January 11, 2012
Oriental Insurance Company Limited Divisional Office No. 9 10, Homi Modi Street Bombay-400001, By its Regional Office Oriental Insurance Company Limited No. 44/45, 4th Floor Leo Shopping Complex Residency Road Bangalore - 560025 Rep. by its Deputy Manager Vs.
August 1, 2012
Oriental Insurance Company Limited, No. 4/2, Naveen Complex, Hebbal Main Road, Metagalli, Mysore - 16, with its Regional Office, At Leo Shopping Complex No. 44/45, Residency Road, Bangalore - 560 025 By its Regional Manager Vs. D.V. Basavaraju S
January 11, 2012
ORIENTAL INSURANCE COMPANY LTD Vs. MALLIKETHI BASAPPA
March 22, 2012
ORIENTAL INSURANCE COMPANY LTD Vs. M RUDRAGOWDA ALIAS NAGARUDRA
August 24, 2012
ORIENTAL INSURANCE COMPANY LTD Vs. S R RAGHUKUMAR
June 1, 2012
ORIENTAL INSURANCE COMPANY LTD. Vs. YOHAN GULABRAO KAMBLE
August 8, 2012
Oriental Insurance Company Ltd. Bijapur Through Its Bangalore Regional Office No. 44/45 Geo Shopping Centre M.G. Road Bangalore Vs. Janaki Bai D/o Basanagouda Goudar
January 11, 2012
Oriental Insurance Company Ltd., Divisional Office-V, Shankar House, II Floor, No. 1, RMV Extension, Mekhri Circle, Bangalore-80. (Insurer of vehicle KA 04-B-6369) Through its Regional Office, Leo Shopping Complex, 44-45, Residency Road Cross, Bangalore-2 Vs.
August 13, 2012
OSCAR P MASCARENHAS Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
March 26, 2012
OSMANALI Vs. STATE OF KARNATAKA
November 8, 2012
OSWALD VAGAS Vs. STATE OF KARNATAKA
March 1, 2012
OZONE PHARMACEUTICALS LTD Vs. STATE
July 5, 2012
P ASHOK KUMAR Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
August 24, 2012
P BONUS REDDY Vs. STATE OF KARNATAKA BY ITS SECRETARY
July 26, 2012
P CHANNABASAVARADHYA SWAMY Vs. S N ASWATH REDDY
December 11, 2012
P D RAVINDRA, S/O P S DEVADAS AND ORS Vs. R YASHODA AND ORS
September 4, 2012
P DAYANANDA PAI Vs. STATE OF KARNATAKA
October 10, 2012
P DEEPA SHENOY Vs. STATE OF KARNATAKA
July 26, 2012
P DEVAKUMAR Vs. STATE BY LOKAYUKTHA
July 31, 2012
P E MOHIDDIN S/O IDDINABBA Vs. MAJIDULLA ZAFARI
July 5, 2012
P GADEPPA Vs. STATE OF KARNATAKA REP BY ITS SECRETARY
January 4, 2012
P GANAPATHI BHAT Vs. KORAGA SAPALYA
June 26, 2012
P GANGADHAR SWAMY Vs. MANU BALIGARA SECRETARY DEPARTMENT OF KANNADA AND CULTURE BANGALORE
January 13, 2012
P Gangappa S/o Ningappa Vs. Assistant Commissioner and Land Acquisition Officer Sagar 585323 and The Executive Engineer Minor Irrigation Department At Sagar District Shimoga 577201
November 21, 2012
P GULABI Vs. STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARTMENT VIKASA SOUDHA
May 25, 2012
P K SUDEENDRA S/O P R KRISNA RAO Vs. ASSISTANT COMMISSIONER
November 16, 2012
P Kushalappagowda, S/o Seetharamagowda Vs. State of Karnataka, by Malleswaram Traffic Police Station
January 3, 2012
P L NAGARAJA SETTY S/O LATE P LAKSHMAIAH SETTY Vs. S PRASANNAKUMAR S/O LATE L SAKARAJU SETTY; G NARASIMHA KAMATH, MAJOR; P P LAKSHMI, MAJOR; UTTAMCHAND K SHA, MAJOR; K N CHAYAPATHY, MAJOR AND ORS
September 7, 2012
P LEELA Vs. SARAMMA NAIR
June 4, 2012
P M BHARATH Vs. STATE OF KARNATAKA
July 2, 2012
P M CHANDRA MAHADEVAPPA Vs. STATE OF KARNATAKA
June 5, 2012
P M RAMESH Vs. T S VIDYADHARA
August 24, 2012
P M S SCHOOL OF NURSING Vs. KARNATAKA NURSING COUNCIL BY ITS REGISTRAR
August 6, 2012
P M S. School of Nursing No. 40/41, Chickkabettahalli Vidyaranyapura Post Bangalore-97 Rep By Its Principal Smt. Reeja Francis and others Vs. The Karnataka Nursing Council By Its Registrar Gandhinagar Bangalore-560009 and The Secretary Medical E
August 6, 2012
P MAHADEVA S/O LATE PUTTASWAMY Vs. DEPUTY COMMISSIONER
December 12, 2012
P MOHAMMED SARDAR @ SARDAR S/O LATE SRI PYARE JAN Vs. ATHAULLA KHAN S/O LATE SRI BAKSHU KHAN
August 8, 2012
P Mukundan S/o Sri G Parthasarathy Vs. Smt Radhika Vasudevan W/o Sri Vasudevan
September 4, 2012
P MURALI Vs. K T NARAYANA REDDY
February 3, 2012
P NARAYANSWAMY Vs. LAND TRIBUNAL
April 13, 2012
P P PREMANATH Vs. STATION HOUSE OFFICER GONIKOPPA POLICE STATION
June 6, 2012
P PRATHAP S/O P RAMAIAH AND ORS Vs. STATE OF KARNATAKA AND ORS
December 10, 2012
P S MANJUNATH Vs. STATE OF KARNATAKA BY RURAL POLICE STATION
August 14, 2012
P S VASTRADA Vs. S SHARANAPPA
August 27, 2012
P S VENKATESH S/O SURENDRA SA PAWAR Vs. COMMISSIONER; STATE OF KARNATAKA
October 12, 2012
P VIJAYA KUMARI Vs. NATIONAL INS CO LTD
June 6, 2012
P. Balasubramaniam, S/o late P. Palayam Vs. Smt. Latha, W/o Babu
April 20, 2012
P. Basavaraj S/o Late A. Poornaiah Vs. D.N. Venkatachalapathy S/o D. Naranappa
January 3, 2012
P. Bheemappa Vs. The Official Liquidator The Mysore Kirloskar Ltd., (in LIQN.), Raheja Towers, 12th Floor, M.G. Road, Bangalore
September 20, 2012
P. Dayananda Pai Vs. State of Karnataka, Represented by its Chief Secretary, Vidhana Soudha, Bangalore-560001 and The Bangalore Development Authority, Kumara Krupa Road, Bangalore-560 001, Represented by its Commissioner
October 10, 2012
P. LOKESH Vs. STATE BY HANUMANTHANAGAR POLICE
September 22, 2012
P. M. PARAMESHWARAMURTHY Vs. STATE OF KARNATAKA
November 21, 2012
P. PRASHOB BALAKRISHNAN Vs. SENIOR LABOUR INSPECTOR
July 13, 2012
P. PUTTASWAMY Vs. N. RUKMINI
June 29, 2012
P. VENKATESHWARA RAO Vs. UNION OF INDIA
August 25, 2012
P. Yasodha, W/o K. Palani Vs. State of Karnataka, Rep. by its Home Secretary, Vidhan Soudha, Ambedkar Veedi, Bangalore-1, Circle Inspector of Police, J.J. Nagar Police Station, Goripalya, Bangalore, K. Palani, S/o Kannan
April 20, 2012
P.D. Dhanalakshmi W/o late D.V. Anand Sarkar Vs. Smt. D.A. Swarooparani D/o late D.V. Ananda Sarkar
November 15, 2012
P.D.DHANALAKSHMI W/O LATE D.V.ANAND SARKAR Vs. D.A.SWAROOPARANI
November 15, 2012
P.G. Sukandaraj, S/o Late Govinda Rao Vs. Smt. Chithra W/o Chandrashekar
January 4, 2012
P.K. Somaiah, Represented by his G.P.A Holder Sri. Manje Gowda, Son of Nanje Gowda Vs. State of Karnataka, Represented by its Secretary, Department of Urban Development, M.S. Building, Bangalore-560 001 and Mysore Urban Development Authority, Re
November 29, 2012
P.K. Sudeendra S/o P.R. Krisna Rao and others Vs. The assistant commissioner Sakaleshpura sub division Sakaleshpura Hassan district, The President City Muncipal Council Sakaleshpua Hassan District. and The State of Karnataka By its Secretary Cit
November 16, 2012
P.M. Anantha Narayan, S/o Late Sri P. Manikya Prabhu Vs. State of Karnataka by The Deputy Conservator of Forests, Banneraghatta National Park, Bangalore Urban Forest Division, Bangalore Urban Dist., Bangalore
August 8, 2012
P.N. Narasimha Murthy, S/o Sri. Narasimhappa Vs. Sri. B.S. Govardhan, S/o Sri. K.K. Srinivasa Gupta
January 6, 2012
P.N. RAJMOHAN Vs. STATE OF KARNATAKA
September 7, 2012
P.R. Balachandra, S/o P. Ramachandra Rao Vs. The Deputy Commissioner, Shimoga District, Shimoga-577201, The Assistant Commissioner, Sagar Sub-Division, Sagar, Shimoga District-577401, The Tahsildar, Sagar Taluk, Sagar, Shimoga District-577401 an
November 22, 2012
P.S. Lakshmanan S/o P. Chokkalingam Vs. B.K. Mishra Chairman-Cum-Managing Director Cotton Corporation of India Air India Building 12th Floor, Nariman Point Mumbai - 400 021, R.K. Guptha Manager Personnel [East] Cotton Corporation of India Air In
January 6, 2012
P.S. Sarvamangala Vs. Sri S. Rajaram, General Manger, HMT Machine Tools Limited Bangalore Complex Bangalore-560 013, Sri K. Ramdoss General Manger (F) and Incharage (HR) HMT Machine Tools Limited Bangalore Complex Bangalore-560 032 and Sri G.K.
January 5, 2012
P.T. Chikkaputte Gowda Vs. The Superintendent of Police Mandya District, Mandya, The Sub-Inspector of Police Srirangapatna Police Station Srirangapatna, Mandya District, Palahalli Grama Panchayath Palahalii Village, Belagola Hobli Srirangapatna
August 9, 2012
P.V. ANANDARAM Vs. BRUHATH BENGALURU MAHANAGARA PALIKE
July 6, 2012
P.V. Manoharan S/P. P.V. Murthy Vs. Sri. P. Vijayalakshmi D/O Late P.R.P. Rao
April 25, 2012
P.VASANTHA PRABHU Vs. B.GIRIDHAR BALIGA
December 5, 2012
PACKWELL INDUSTRIES Vs. STATE OF KARNATAKA
July 20, 2012
Padmamma W/o Late Govindaiah Vs. The City Municipal Council, Mandya, Represented By ITS Commissioner, Mandya-571401
August 2, 2012
PADMAPRIYA MUKUND Vs. COMMISSIONER
December 7, 2012
Padmaraj Vs. Nagamma, Major, W/o M. Puttaswamy
January 10, 2012
Padmavathi Vs. The State of Karnataka, Represented by its Secretary, Department of Revenue, M.S. Building, Bangalore and others
April 16, 2012
Padmavathi, Since Dead By L.Rs, Chandrashekar S/o. Padmavathi and Late Shivakumar Vs. Smt. Akkayamma Wife of Late Milliappa, C/o Sri. Narayanappa, Kilari Pete, Hoskote Town, Bangalore District-562114 and Sri. Anjanappa, S/o. Late Sri. Kutumaiah,
January 3, 2012
Padmavathy Panel Boards Limited (in Liquidation) Represented by Official Liquidator Attached to High Court of Karnataka 4th Floor, D and F Wing Kendriyasadan, Koramangala Bangalore-560034 Vs. Mr. K.S. Krishnaprasad Ex. Mg. Director No. 1151 11th
February 10, 2012
PALAKSHA NAIK N J Vs. STATE OF KARNATAKA BY RURAL POLICE STATION BHADRAVATHI
July 17, 2012
PALAKSHA R N , NARAYANA SETTY Vs. STATE OF KARNATAKA
April 17, 2012
PALLAVI RAVI Vs. STATE OF KARNATAKA
July 18, 2012
PALLIKUTTI Vs. SHANTHI TRADERS
June 25, 2012
Pan Macmillan Books India Private Limited Regd Office : 101, I Floor, "Embassy Classic" - 11, Vittal Mallya Road, Bangalore - 560 001 Vs. Nil
January 4, 2012
PANCHALIGESHWARA EDUCATION SOCIETY Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
July 25, 2012
Pandu and others Vs. Laxmibai C. Subhadra and others
October 1, 2012
PANDURANG S/O APPASAHEB SHEDABAL Vs. STATE OF KARNATAKA
August 14, 2012
Pandurange Gowda S/o Sri. Rangappa Vs. Sri. M. Somasurdar S/o. Late K. Mariyappa Major D. No. 442/1 Chamaraja Double Road Chamaraja Mohalla Mysore-570003
August 9, 2012
PANKAJ CARGO MOVER Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER
December 5, 2012
PANKAJALAXMI MAHILA SAMAJA Vs. B A HANUMAIAH
July 13, 2012
Panthers Sports Club, Reg Represented by its Secretary, Sri. K. Premkumar, S/o. Kalaiah Vs. Sri. M.P. Anand, S/o. Late M. Prabhakar
September 4, 2012
PARAM HANS MARWAHA Vs. S SANTHOSH KUMAR
October 3, 2012
PARAMASHIVAIAH Vs. SECRETARY TO GOVERNMENT OF KARNATAKA
August 6, 2012
Paramesh and another Vs. S. Hanumantharayappa and another
February 24, 2012
PARAMESH S/O HUCHCHAPPA Vs. STATE OF KARNATAKA
July 25, 2012
Parameshwar S/o Nagappa Donni Vs. The State of Karnataka Through Sulepeth P.S. Represented by SPP Honble High Court of Karnataka, Circuit Bench at Gulbarga
November 9, 2012
Parameshwarappa S/O Honnappa Since Dead By His Lrs. and others Vs. G. Krishnamurthy
October 5, 2012
Paramjit Singh Kochar S/o Bhagwant Singh Vs. Mr. Dalton Correya S/o Mr. Modestus Correya
September 5, 2012
PARAMOUNT WELDTRODE PVT. LTD Vs. EMMVEE SOLAR SYSTEMS PVT. LTD
September 27, 2012
PARASHURAMAPPA Vs. STATE OF KARNATAKA
December 10, 2012
PARIMALA S SHETTY Vs. STATE OF KARNATAKA
October 11, 2012
PARVATEMMA W/O BEERAPPA Vs. ASST COMMISSIONER; GRAM PANCHAYAT, ANWARI AND ORS
July 6, 2012
PARVATHAMMA Vs. MADAMMA
September 12, 2012
Parvathamma W/o late Kumbara Mallappa Vs. Union of India Represented by the General Manager South Western Railway Hubli
September 6, 2012
PARVATHAMMA W/O MALLAPPA Vs. GANGAMMA W/O BALARANGAPPA AND ORS
July 19, 2012
PARVEEZ AHAMED ALIAS ZAHIR Vs. BRANCH MANAGER
July 18, 2012
PARVEEZ ALIAS MOHMMED PARVEEZ Vs. SULAIMAN
July 13, 2012
PASCAL MAZURIER S/O JACQUES MAZURIER Vs. STATE OF KARNATAKA AND ORS
October 17, 2012
Patel Roadways Ltd. Vs. M/S. T.V.S. Electronics Ltd. and another
March 2, 2012
Patil Lakshman Gowda @ Putil L.J., S/o. Late Channappa Gowda Vs. P. Velu, S/o. Ponnuswamy, No. 1566, Pillaganahalli, Kottagere Koli Farm Layout, B.G. Road, Bangalore-83 and The National Insurance Co. Ltd., DAB-1, 3rd Floor, Unity Building Annex,
January 5, 2012
Pavan Raghunath S/o K.J. Raghunath Vs. Smt. K.V. Archana D/o K.S. Vasantha Murthy
January 11, 2012
PAVANKUMAR @ CHETHAN S/O NAGESHNAIK Vs. MANAGING DIRECTOR, ASRTC
September 4, 2012
Pavvya@Pavan, S/o. Kalyan Dayannavar Vs. The State of Karnataka, Rep. by Chowk P.S, Gulbarga
May 15, 2012
Pawan K. Gupta, S/o Mr. Radheshyam Gupta Vs. Mr. Debasish Mohanty, S/o Sri Bhabagrahi Mohanty
June 5, 2012
Pawan Kumar Surana Vs. M.S. Nagalakshmi and others
October 3, 2012
PAWAN KUMAR SURANA Vs. M.S.NAGALAKSHMI
October 30, 2012
Peekya Naik S/o Heerya Naik Vs. P M. Hanuma Naik S/o Megya Naik and The Divisional Manager National Insurance Co. Ltd. Sujatha Complex Opp P B Road. Hubli
January 11, 2012
PEER PASHA S/O LATE MOHAMMED OSMAL JANEDI Vs. STATE OF KARNATAKA
July 9, 2012
PEERSAB S/O KHAJA HUSSAIN SAB HALEGERI AND ORS Vs. MOHAMMED SHABBIR S/O MOHAMMED HUSSAIN AND ORS
September 11, 2012
Pentadyne A Partnership Firm Having its Principal Place Business at : KSCMF Building MSB-III Ground Floor No. 8, Cunningham Road Bangalore-560052 Rep by its Managing Partner Mohammed Fakhruddin Ajmal Rep by its GPA Holder and M/s. Prestige Estate Projects Vs.
April 17, 2012
PERIYANDAVAN Vs. BANGALROE DEVELOPMENT
October 12, 2012
PERUMALAPPA S/O BAJJAPPA AND ORS Vs. SEENAPPA S/O CHANDRAPULLAPPA AND ORS
August 9, 2012
PETER CADDY Vs. CHEIRYAN ABRAHAM
August 13, 2012
Pillappa, Son of Late Gullappa Vs. Sri G.P. Narayanappa, Son of Late Pillappa R
August 8, 2012
Pillaswamy S/o Sri Byrappa Vs. National Insurance Co. Ltd., Subharam Complex, M.G. Road, Bangalore - 560003 and Sri Prathiba No. 3963/18, 7th Cross, 2nd Main, Gayathrinagar, Bangalore - 560021
January 3, 2012
POOJAPPA Vs. ANNAPOORNAMMA
May 2, 2012
POOJAPPA S/O THIMMAIAH Vs. NEW INDIA ASSURANCE CO LTD
October 19, 2012
Poorna Sharma @ Mukesh Sharma Vs. Sri. Madhukar. K. S/o. Manjunath. K.
March 15, 2012
POORNIMA Vs. DIRECTORATE OF MEDICAL EDUCATION REP BY A R ARUNA
February 6, 2012
POOVAIAH K K Vs. STATION HOUSE OFFICER
July 18, 2012
POPULAR WINES KUSHALANAGAR MADIKERT TALUK Vs. EXCISE COMMISSIONER IN KARNATAKA BANGALORE
September 4, 2012
Pothedar Siddaiah, Since Deceased By His Lr. H.S. Ramesh Vs. Mahesh
September 11, 2012
POWER ASSOCIATES Vs. ADDITIONAL COMMISSIONER
August 24, 2012
POWERCELL BATTER INDIA LTD Vs. R SARVESH
February 28, 2012
PRABHA JAVALI Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
August 16, 2012
Prabha Nataraj, W/o C.V. Nataraj Vs. N.S. Rangegowda, S/o late N.S. Ningegowda, Major, r/a No. 893, 14th Cross, Mahalaxmi Layout, Bangalore-55 and Mysore Urban Development Authority, Jhansi Lakshmibai Road, Mysore-570023, Reptd. by its Commissio
September 24, 2012
Prabhakar Vs. State of Karnataka
May 4, 2012
PRABHAKAR Vs. GANAPATI S/O GANGARAM AMBEKAR
July 19, 2012
PRABHAKAR HEGDE Vs. STATE OF KARNATAKA BY STATION HOUSE OFFICER
August 6, 2012
PRABHAKAR REDDY K.C. Vs. STATE
September 26, 2012
PRABHAKAR S S/O LATE REVANNA Vs. GRASIM INDUSTRIES
June 8, 2012
PRABHAKAR S/O MADEGOWDA AND ORS Vs. STATE OF KARNATAKA
August 8, 2012
Prabhappa S/o Manappa Badiger Vs. Irappa S/o Basavanneppa Nerthi, Shivappa S/o Basavanneppa Nerthi and Smt. Shantavva, W/o Basappa Thammannanavar
September 7, 2012
Prabhavathi S.T. W/o Late Shri S. Nagaraju Vs. The Managing Director KSRTC K. H. Road, No. 160/A, 1 Floor Shanthinagar, Bangalore 27, G. K. Siddanna S/o Kanakappa and Gangamma W/o G.K. Siddanna
August 2, 2012
Prabhu Vs. The State of Karnataka by Kamakshipalya Police Bangalore Represented By Government Pleader High Court Complex, Bangalore
October 17, 2012
PRABHU S/O RANGASWAMY AND ORS Vs. STATE
August 22, 2012
PRADEEP KUMAR GATTANI Vs. MESSRS GOLDEN GATE PROPERTIES LTD
June 11, 2012
PRADEEP S/O PRANESHACHARYA AND ORS Vs. BABACHARYA AND ORS
July 20, 2012
Prakash @ Tulsiprakash, S/o Krishnegowda Vs. State by Hassan City Police Station, Hassan, rept. by S.P.P., High Court Building, Bangalore-560001
June 4, 2012
PRAKASH ALIAS JNANAPRAKASH Vs. T S SUSHEELA
July 12, 2012
PRAKASH ALIAS MILK PRAKASH Vs. STATE OF KARNATAKA
June 6, 2012
PRAKASH ALIAS TULSIPRAKASH Vs. STATE BY HASSAN CITY POLICE STATION
June 4, 2012
PRAKASH GANDHI Vs. T G VEERAPRASAD
June 13, 2012
PRAKASH KAPTE Vs. STATE OF KARNATAKA
October 4, 2012
Prakash Kumar S/o Sri. Shukrappa @ Shukra Poojari Vs. Smt. S. Shank(sic) W/o Sri. C. Kodirangaiah
January 5, 2012
PRAKASH LEASING LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 27, 2012
Prakash Leasing Ltd. Vs. Dy. CIT
February 27, 2012
PRAKASH MARTIN TEGUR Vs. JOYCE SAMUEL
October 4, 2012
Prakash P.R.S. S/o Rama Rao Vs. United India Insurance Company Limited
March 8, 2012
Prakash Shetty S/o Mahabala Shetty Vs. The Forest Guard Albadi Division Someshwara Wildlife Division Hebri, Karkala Taluk Udupi District, The Deputy Range Forest Officer Someshwara Wildlife Division Hebri, Karkala Taluk Udupi District and The Ra
August 10, 2012
Prakash, S/o. Ramappa Vs. State of Karnataka by Kallembella P.S. Pin Code 572101
December 26, 2012
PRALHAD S/O GUNDU BELGAONKAR; HANAMANTH S/O GUNDU BELGAONKAR AND ORS Vs. CHANNAVVA W/O CHANNABASAPPA KALKOPPA; RATNA M SHILLY C/O M M SHELLY AND ORS
July 19, 2012
PRAMILA C.K. Vs. UNIVERSITY OF AGRICULTURAL SCIENCES
November 19, 2012
Pramod Poojary, S/o Late Sanjeeva Poojary Vs. State of Karnataka, By Manipal Police Station, Manipal. Represented by the State Public Prosecutor, High Court of Karnataka, Bangalore
April 17, 2012
Pramoda W/o Appu Raj Vs. State By Padubidri Police Station Nadsal Village Udupi
October 25, 2012
Pranav Kumar Mithilesh Rai and Mr. Kailashchandra Vs. Rajiv Gandhi University of Health Sciences, Registrar, 4th "T" Block, Represented by its Jayanagar, Bangalore - 560041 and The Principal, Government Ayurvedic Medical College, Anand Rao Circl
June 1, 2012
PRASAD S.L.N. Vs. SKY HIGH FASHION PRIVATE LIMITED,BANGALORE
March 20, 2012
PRASANNA GANAPATHI SAMITHI Vs. STATE OF KARNATAKA REP. BY ITS CHIEF SECRETARY
December 10, 2012
PRASANNA HEGDE Vs. RAMACHANDRA SHET
August 1, 2012
PRASANNA KUMAR Vs. STATE OF KARNATAKA TUMKUR RURAL POLICE STATION
December 4, 2012
PRASANNA KUMAR, S/O SANNA MARIGAYYA Vs. STATE OF KARNATAKA; KOLLEGALA POLICE STATION
July 16, 2012
PRASHANT Vs. STATE OF KARNATAKA
July 18, 2012
PRASHANT B NARNAWARE Vs. VIJAYA BANK
August 8, 2012
Prashant B. Narnaware Vs. Vijaya Bank a Body Constituted Under The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 Having Its Head Office At 41/2, M.G. Road, Bangalore-560001 Represented By Its Chairman and Managing Direct
August 8, 2012
PRASHOB BALAKRISHNAN P. Vs. SENIOR LABOUR INSPECTOR, BANGALORE
July 13, 2012
PRATAP KUMAR Vs. NILESH O JAIN
December 10, 2012
PRATHAM MOTORS PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
September 6, 2012
PRATHAP Vs. STATE OF KARNATAKA
December 5, 2012
PRATHAP KUMAR Vs. STATE OF KARNATAKA BY NEW EXTENSION POLICE REPRESENTED BY PUBLIC PROSECUTOR
July 27, 2012
PRAVEEN CHANDRASHEKHAR GANIGER Vs. ADIVEPPA SANGAPPA
August 24, 2012
Praveen Kumar, S/o. late Chandra Kumar Vs. Mr. Surendra Hegde, S/o. Anantharaj Kada
September 27, 2012
Praveen S/o Veerupaksha and others Vs. The State of Karnataka by Hassan Town Police Station 573201
December 26, 2012
PREEMA NAVITHA W/O SUNEEL KUMAR Vs. COMMISSIONER OF POLICE; STATE OF KARNATAKA
October 31, 2012
PREMA BAI W/O BANSILAL Vs. STATE OF KARNATAKA
December 11, 2012
Prema G.S. W/o Manjunath Vs. Ajith S/o Raghunath
March 13, 2012
PREMA SHETTY W/O VASANTH SHETTY AND ORS Vs. SANJEVI SHETTY W/O SHIVACHANDRA SHETTY AND ORS
December 3, 2012
Prema W/o. Late Gopinath Vs. State of Karnataka By Senior Secretary Department of Law and Order Vidhana Soudha Bangalore - 560001, The Commissioner of Police Bangalore City Infantry Road Bangalore - 560001, Asst. Commissioner of Police Vijaynaga
August 6, 2012
Prema, W/o. Late M.V.N. Murthy Vs. Narayanaswamy, S/o. Late Hanumaiah
August 25, 2012
President, Karnataka State Education, Federation College Of Education, Tumkur, H.O. No. 692, (Out House), 10th "A" Main Road, 4th Block, Jayanagar, Bangalore-11, rep. by Sri T. Umashankar, The Vice President, Karnataka state education, Federation college Vs.
January 2, 2012
PRIME INDUSTRIES Vs. OFFICIAL LIQUIDATOR
March 28, 2012
Principal Chief Post Master General Karnataka Circle General Post Office Bangalore-560001, The Post Master Jayanagara Post Office 4th Block, Jayanagara Bangalore-560011 and The Sub-Post Master Chamarajapet Bangalore-560018 Vs. M/s. Karnataka Sta
September 25, 2012
Principal Kendriya Vidyalaya (Central School) Arasikere Road B. Katihalli Village Hassan 573201 Vs. Anusuyamma W/o Late H Shivashankar Dead by LRs 1(N S Nandakumara, S/o Late Anusuyamma, and Late Shivashankar
June 4, 2012
PRISM CEMENT LTD AND ORS Vs. N S KANTHAIAH SHETTY
August 7, 2012
PRIYA @ BHARATI W/O DATTANAND VERNEKAR; KUMAR VISHAL S/O DATTANAND VERNEKAR AND ORS Vs. PRAVEEN KUMAR BASEGENNI S/O NIJALINGAPPA BASAGANI; BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD AND ORS
July 16, 2012
PROF S. SUNDARAJAN Vs. INDIAN INSTITUTE OF MANAGEMENT
November 15, 2012
PRUTHVI H.T Vs. SYNDICATE BANK
December 12, 2012
PUJARI DYAVEGOWDA Vs. SHANKARA
August 24, 2012
PULIYANDA .P. BOPANNA Vs. STATE OF KARNATAKA
December 10, 2012
PURAVANKARA PROJECTS LIMITED Vs. P DAYANANDA PAI
November 6, 2012
PURUSHOTHAMA Vs. STATE OF KARNATAKA REP BY PSI
July 6, 2012
Purushothama S/o. Late P V Venkataiah Ex Mayor, Mysore Municipal Corporation R/0.2127, 2nd Cross, Ashokpuram, Mysore Vs. S.M. Nandakumar S/o S D Madaiah and others
August 6, 2012
Purushothamma, S/o Mareappa Yadurumani and Vishwanath Reddy, S/o Saheb Gouda Mallada Vs. The State Through, Shahapur Police Station, Dist: Yadgir
September 12, 2012
PURVANKARA PROJECTS LIMITED Vs. URBAN DEVELOPMENT DEPARTMENT, BANGALORE
April 20, 2012
PUSHAPADANT DHARWAD BIN PADMAPPA DHARWAD Vs. VISHWESHWAR KHARE BIN PRAHLAD BHAT KHARE
September 14, 2012
PUSHPA JAIN Vs. STATE OF KARNATAKA
October 4, 2012
Pushpalatha W/o. Shivakumar Vs. Mr. Devamma W/o. Late Mallaiah
August 2, 2012
Pushpavathi M. D/o Manjegowda M.M. and others Vs. The State of Karnataka Represented by its Principal Secretary Health and Family Welfare Vikasa Soudha, Bangalore, The Secretary Department of Medical Education Vikasa Soudha Bangalore, The Direct
September 13, 2012
Puspanjali M.C. and Others Vs. Karnataka Power Transmission Corporation Ltd.
October 4, 2012
PUTHA BUILDERS AND DEVELOPERS Vs. N G BASAVARAJAPPA
July 25, 2012
PUTTAKKAIAH Vs. BASAMMA
September 22, 2012
PUTTAMADAMMA Vs. P.R.JANARDHAN
December 4, 2012
PUTTAMMA Vs. H D DHARMAPPA
July 3, 2012
Puttamma, W/o. late Shivayogi Vs. Jayamma, W/o. Shivanna
August 9, 2012
Puttanananjappa S/o Late Puttamadappa Vs. State of Karnataka Rep. by Its Principal Secretary Department of Urban Department M S Building, Bangalore 1, The Mysore Urban Development Authority Rep. by Its Commissioner JLB Road, Mysore. and The Spec
June 1, 2012
PUTTARAJA @ PUTTA AND ORS Vs. STATE OF KARNATAKA
July 24, 2012
PUTTARAJEGOWDA Vs. MANAGER, BAJAJ ALIENZ INSURANCE CO , LTD
November 2, 2012
Puttaswamachari, S/o. late Cheluvachari Vs. The Mysore Urban Development Authority, Jhansy Lakshmi Bai road, Mysore, by its Commissioner, The Special Land Acquisition Officer, Mysore Urban Development Authority, Jhansy Lakshmi Bai road, Mysore a
January 5, 2012
PUTTASWAMY Vs. H S SOMASHEKARA
July 25, 2012
Puttaswamy, S/o. Range Gowda Vs. The Branch Manager, The National Insurance Co. Ltd., Manjunatha Complex, Bus Stand Road, Hassan 573201 and Vijay Kumar, Major, S/o. Kanthe Gowda, Laxmisagara Village, Boovanahalli Post, Hassan Taluk
August 1, 2012
PUTTEGOWDA Vs. ADDITIONAL REGISTRAR OF CO OPERATIVE
September 22, 2012
PYARE JAAN Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD.
October 4, 2012
QUEEN ELIZABETH Vs. COMMISSIONER
November 26, 2012
QVC REALTY CO. PVT. LTD. Vs. STATE
January 6, 2012
R ABBAIAH REDDY AND ORS Vs. BANGALORE DEVELOPMENT AUTHORITY AND ORS
July 30, 2012
R C HARISHA Vs. STATE BY HASSAN RURAL POLICE
January 30, 2012
R C NARAYANA Vs. MANAGEMENT OF YUKEN LTD
August 7, 2012
R DINESH, S/O LATE G RAMAMURTHY Vs. C RAJESH, S/O CHINNAPPAYAN; BRANCH MANAGER, ORIENTAL INSURANCE CO LTD
October 16, 2012
R G SOMASHEKAR GOWDA Vs. COMMISSIONER OF POLICE BANGALORE CITY INFANTRY ROAD BANGALORE
February 2, 2012
R H REDDI Vs. HIGH COURT OF KARNATAKA
February 17, 2012
R LOKESH Vs. DIVISIONAL MANAGER
June 5, 2012
R Mahadevappa Vs. R Rajashekarappa
August 3, 2012
R MAHESH S/O SRI RAJU Vs. SRIDHAR K S/O KRISHNAN
October 11, 2012
R MALINI Vs. STATE OF KARNATAKA
January 30, 2012
R MALLIKARJUNAPPA Vs. C CHANNAKESHAVA
September 5, 2012
R MANJULA AND ORS Vs. STATE OF KARNATAKA AND ORS
August 17, 2012
R NAGARAJA Vs. KARNATAKA AGRO INDUSTRIES CORPORATION LTD
July 12, 2012
R NAGARATHNA Vs. G MALLIKARJUNA
October 12, 2012
R NAGESH Vs. RAVIKUMAR R
July 17, 2012
R NAGESH Vs. VINCENT ALVA
June 8, 2012
R PRAKASH KUMAR Vs. STATE OF KARNATAKA
December 10, 2012
R SAMPANGI RAMAIAH @ SHETRU Vs. H VENKATESH
July 6, 2012
R SIDDAPPA Vs. COMMISSIONER
March 1, 2012
R SRINIVASA MURTHY Vs. MUNICHINNAPPA
April 17, 2012
R SUBBA RAO MANE Vs. A S PRABHAKAR
July 24, 2012
R VEENA Vs. V V ANANTHA
June 7, 2012
R. Adilakshmi D/o Late B.R. Rudrashetty Vs. The State of Karnataka Represented by its Secretary to Government Education Department M.S. Buildings Sachivalaya-II Bangalore - 560001, The Bangalore University Represented by its Registrar Jnana Bhar
September 13, 2012
R. Balaraman S/o N.C. Rathnam Vs. P. Muniswamy S/o M. Parashuraman
April 18, 2012
R. C. Narayana Vs. Management of M/s Yuken (India) Limited, P.B. No. 16, White Field Road, White Field, Bangalore- 560066 Represented by Its Vide President Operations
August 7, 2012
R. GANGABYRAIAH Vs. GENERAL MANAGER
August 6, 2012
R. Gopalakrishna Vs. Managing Director, KSRTC, Central Offices
October 9, 2012
R. JAGADEESH Vs. STATE BY BADANAVALU POLICE STATION, MYSORE DISTRICT
April 27, 2012
R. KRISHNA REDDY Vs. KOMALA
March 21, 2012
R. Lokesh @ Lokanna S/o Late Rudrappa Vs. Smt. Gangamma W/o. Basanna and others
October 4, 2012
R. Malini and others Vs. State of Karnataka
January 30, 2012
R. Mallikarjunappa S/o Late C. Ramasubbaiah Vs. Sri C. Channakeshava S/o Sri C. Aswathanarayana
September 5, 2012
R. MANJUNATH Vs. STATE OF KARNATAKA
July 13, 2012
R. Manjunatha, Son of K. Ramu Vs. G. Laxminaryanaraju, Son of Late Nagaratnamma and others
September 7, 2012
R. Mothiraj Vs. Haritha and others
October 1, 2012
R. Nagaraj S/o Late Ramaiah Vs. State of Karnataka By Its Principal Secretary Department of Housing and Urban Development, M.S. Building, Bangalore-560001, Bangalore Development Authority Kumara Park West Extension Bangalore-360020 Rep by Its Co
April 18, 2012
R. NARAYANA SWAMY Vs. STATE OF KARNATAKA
August 16, 2012
R. Prakash S/o Sri Raju Chettiar Vs. Smt. Vishalakshi W/o Sri R. Prakash
August 1, 2012
R. Radha D/o. B. Ramachandra Reddy W/o. Sri. N. Laxman Reddy Vs. Sri. R. Srinivasamurthy @ R. Sai Srinivasmurthy
April 19, 2012
R. Rajashekaraiah S/o Sri Rudrappa Vs. The State of Karnataka by its Secretary to Government(2) Primary and Secondary Education M.S. Building, Dr. Ambedkar Veedhi Bangalore 560 001 and others
September 13, 2012
R. Ramakrishnan Vs. Sri C.L. Ravichandran S/o Late C.S. Loganathan
August 10, 2012
R. Shantha Murthy S/o. Rangachari Vs. The Divisional Controller Ksrtc., Chickballapur District Office: Divisional Controller CSI Hospital Road, Chickaballapur Town Chickballapur Taluk
March 13, 2012
R. SHARADAMMA Vs. T. JAYAPRAKASH
September 3, 2012
R. Thippeswamy, S/o Ramanna Vs. United India Insurance Co. Ltd., Do. 34/3, M.M.K. Complex, PB No. 237, Akkamahadevi Road, P.J. Extension, Davanagere-577002 and Sri. H.M. Jayanna, S/o Marulappa
August 6, 2012
R. Unnikrishna, S/o. P.K. Raman Nair Vs. Sadashivappa, S/o. Madappa
September 4, 2012
R. VIJAYA KUMAR Vs. MUNIYAMMANNI
March 7, 2012
R.D. SUHASINI AND ANOTHER Vs. STATE OF KARNATAKA, THROUGH ITS PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, (MEDICAL EDUCATION BANGALORE AND OTHERS
November 7, 2012
R.GOPALAKRISHNA Vs. MANAGING DIRECTOR KSRTC
October 9, 2012
R.V. Manjunatha Gowda, S/o. Veerakempaiah Vs. Sri G. Lakshmeesha, S/o. Late Gopalakrishna and Sri Suresh L.
August 1, 2012
R.Y. Agadi, Seniorit/No.27, S/o. Revanasiddappa Yallappa, C/o. Nagaraj B. Agadi Vs. State of Karnataka Represented by its Principal Secretary, DPAR (Service-ii), Vidhana Soudha, Bangalore - 560 001, The Secretary, Commerce and Industries Departm
January 4, 2012
RADHA DODDAMANI VASANTA Vs. HIGH COURT OF KARNATAKA REPRESENTED BY THE REGISTRAR GENERAL
July 25, 2012
RADHAKRISHNA Vs. K NAGARAJU
June 4, 2012
Radhakrishna S/o. B.G. Hegde Vs. K. Nagaraju C/o. A. S. Kuppuraju No, 160, D. V. Layout Kumara Park West Bangalore and Shivani, No. 98 16th Main, 4th B Block Koramangala Bangalore
June 4, 2012
Rafik Ahmed Vs. State of Karnataka Urban Development Department, Vikasa Soudha, Bangalore by its Secretary, The Deputy Commissioner and The President IDSMT Dist Co-ordination Committee, Tumkur District, Tumkur and The Tumkur Mahanagara Palike Tu
August 9, 2012
RAGHAVENDRA ALIAS VEERA RAGHAVA Vs. STATE
June 6, 2012
RAGHAVENDRA ENTERPRISES Vs. STATE OF KARNATAKA
September 28, 2012
RAGHAVENDRA J N ALIAS RAGHU Vs. STATE OF KARNATAKA BY RAJARAJESWARI NAGAR POLICE
August 6, 2012
Raghavendra Parboiled Industries Gadwal Road, Raichur-584102, by its Partner S. Purushotham and others Vs. Union of India, by its Secretary, Ministry of Food and Civil Supplies and Consumer Affairs, Krishi Bhavan, New Delhi-110006, The State of
November 29, 2012
Raghavendra Rao, S/o. Jagannath Rao Vs. The Authorized Officer, Canara Bank, Mico Branch, Adugodi, Bangalore-560 030 and M. Gangadhara, S/o. M. Madappa
June 4, 2012
Raghupathy S/o. Krishtayya Poojar Vs. The State of Karnataka Through Deputy Commissioner Dist.: Raichur-584101, The Chief Secretary Zilla Panchayat Dist.: Raichur-584101 and The Deputy Director of Public Instructions Dist.: Raichur-584101@respon
November 27, 2012
RAGHURAM V SHETTY Vs. K KOCHU SHETTY
November 20, 2012
RAHATH JAN AND ORS Vs. COMMISSIONER BRUHATH BANGALORE MAHANAGARA PALIKE AND ORS
September 12, 2012
Raja @ Rajappa, S/o, Rangappa Vs. Raghavendra, S/o. Madivalappa
January 6, 2012
RAJA BAHADDUR Vs. STATE OF KARNATAKA
November 21, 2012
Raja Shekar S/o Sidda Shetty R Vs. Lakshmana B
August 13, 2012
RAJA, S/O RAMESH Vs. STATE OF KARNATAKA
September 5, 2012
RAJAGOUDA ADAGOUDA BHUJAGOUDAR Vs. STATE OF KARNATAKA
August 7, 2012
RAJALAKSHMI K W/O NAGESH KUMAR AND ORS Vs. A SHIVANARAYAN, S/O KEERAN AND ORS
December 3, 2012
RAJAMMA Vs. MARUTHI
November 21, 2012
RAJAMMA Vs. SHANMUGAM
December 11, 2012
Rajanna KG S/o Pumagaiah Major Vs. The State of Karnataka by The Halasurugate Police Station Bangalore 560002
September 4, 2012
Rajappa S/o. Mallappa Joller Vs. The State Through Yadgir Rural Police Station Tq: and dist: Yadgir
September 10, 2012
RAJARAJESHWARI CULTURAL ASSOCIATION Vs. STATE OF KARNATAKA
July 25, 2012
RAJASHEKAR S/O YOGAPPA NAYAK Vs. STATE OF KARNATAKA
October 11, 2012
RAJASHEKHAR S/O BASANAGOUDA HIPPARAGI Vs. G RAVIKUMAR, MAJOR S/O GOVINDRAO; NATIONAL INSURANCE COMPANY LIMITED
July 17, 2012
RAJATHA ENTERPRISES; SRINIVASA ENTERPRISES AND ORS Vs. STATE OF KARNATAKA AND ORS
July 6, 2012
RAJEEV JAIN Vs. STATE OF KARNATAKA BY VYALIKAVAL POLICE STATION
June 12, 2012
Rajeev Ranjan S/o Vinod Kumar Singh Vs. The Registrar Sir Visveshwaraiah Technological University Jnan Sangama Belgaum and The Principal Sambhram Institute of Technology M.S. Palya, Bangalore - 97
August 13, 2012
RAJESH KOTTARI AND ORS Vs. STATE OF KARNATAKA
July 3, 2012
Rajesh Kumar Singh @ Raj Singh, S/o. Tribhun Singh Vs. Murthy V. S/o. Veerappa, No. 92, Dasanapura Post and Hobli, Bangalore North Taluk and The Manager, The Oriental Insurance Company Limited, No. 44, Anantha Complex, Peenya 1st Stage, Bangalor
March 15, 2012
RAJESH R S/O RAMAPPA P Vs. STATE OF KARNATAKA BY RURAL POLICE STATION, BHADRAVATHI
July 26, 2012
Rajesh S/o. Late Shankarappa No. 150, 3rd Cross 3rd Main, Sanjaynagar Marathalli, Bangalore Vs. State of Karnataka Rep. by its Secretary Department of Home Vidhana Soudha, Bangalore - 01, Commissioner of Police Bangalore City, Bangalore, CCB Pol
September 28, 2012
RAJESHWARI Vs. STATE OF KARNATAKA
July 9, 2012
Rajeshwari W/o Late Raghavendra Singh D/o Late S. Ramachandra Vs. Munikrishna S/o Gangappa
April 16, 2012
Rajiv School of Nursing B.D. Road Chitradurga Rep by its Principal Smt. Roopadevi N and others Vs. The Karnataka Nursing Council by its Registrar Gandhinagar Bangaloe-560009 and The Secretary Medical Education Vikas Soudha Bangalore
August 1, 2012
Raju Vs. State of Karnataka
August 1, 2012
RAJU Vs. AHDHAVAN BANKERS REPRESENTED BY MANAGER
February 6, 2012
RAJU ALIAS LOTTERY RAJU Vs. STATE OF KARNATAKA
August 14, 2012
RAJU CHAVAN Vs. STATE OF KARNATAKA
December 20, 2012
Raju M. Varghese S/o. K.N. Verghese and Sri. Kuriyan Verghese S/o. K.O. Verghese Vs. The State of Karnataka Rep. by its Principal Secretary Revenue Department Vidhana Soudha Bangalore - 560001, The Deputy Commissioner Bangalore Urban District Ba
April 17, 2012
Rakesh Ponnappa S/o. Mittu Poovaiah Vs. State of Karnataka By Ulsoorgate Women Police Station Bangalore-560 002 and 2. Smt. Rashmi W/o. Rakesh Ponnappa
April 16, 2012
RAMA ALIAS RAMEGOWDA Vs. STATE BY PANDAVAPURA POLICE
January 9, 2012
RAMA REDDY Vs. MANAGING DIRECTOR, BMTC
October 4, 2012
RAMABAI AMBEDKAR Vs. COMMISSIONER AND DIRECTOR OF FOOD
November 5, 2012
RAMACHANDRA Vs. NINGAPPA DATTATRAYA KOLKAR
June 15, 2012
RAMACHANDRA POOJARY Vs. HARISHCHANDRA POOJARY
November 21, 2012
Ramachandramurthy Vs. Sri Vignesha Padiynr
April 19, 2012
RAMACHANDRAPPA Vs. STATE OF KARNATAKA
November 2, 2012
RAMADASAIAH Vs. ADHYAKASHA ZILLA PANCHAYATH
March 12, 2012
RAMAIAH Vs. BIPIN S/O BAL CHANDRA CONULAKAR
June 8, 2012
Ramaiah and others Vs. State By Banakal Police, Chikkamagalur District
July 25, 2012
RAMAIAH HANUMAIAH Vs. RUDRAMMA T N CHANNAGIRIYAPPA
April 17, 2012
RAMAKKA Vs. STATE OF KARNATAKA
July 4, 2012
RAMAKRISHNA NARAYAN BHAT Vs. SURYANARAYAN ANANT BHAT
July 5, 2012
RAMAKRISHNA NAYAK Vs. DEEPA S RAO
June 6, 2012
Ramakrishna S/O Shivannegowda Vs. K.T. Sujatha
September 13, 2012
RAMAKRISHNAPPA Vs. RUDRAMMA
September 27, 2012
RAMALINGAPPA S/O BASANNA Vs. SHIVARAO S/O BHEEMANNA
December 5, 2012
RAMANAN S/O NARAYANA Vs. KRISHNAPRASAD ADYANTHAYA
July 6, 2012
Ramanjanaiah @ Ramanji Vs. ICICI Lombard Motor Insurance Traders Zenith House
March 15, 2012
RAMANNA @ RAMESH S/O BASAVANNEPPA HUTAGI Vs. STATE OF KARNATAKA
September 10, 2012
Ramanna @ Ramesh S/o. Basavanneppa Hutagi Vs. The State of Karnataka BY State Public Prosecutor High Court of Karnataka Circuit Bench Dharwad Through Hubli Rural Police
September 10, 2012
Ramanna and others Vs. Channamma and others
November 22, 2012
Ramappa @ Shunti Ramappa and others Vs. The State of Karnataka by Holehonnur Police Station Holehonnur
August 13, 2012
RAMAPPA ALIAS SHUNTI RAMAPPA Vs. STATE OF KARNATAKA BY HOLEHONNUR POLICE STATION
August 13, 2012
RAMASWAMY S/O LATE RAMEGOWDA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
July 25, 2012
RAMESH Vs. STATE OF KARNATAKA
July 23, 2012
RAMESH KARKERA Vs. KRISHNANANDA HOLLA
June 8, 2012
RAMESH KESHAV Vs. CBI B S AND F C
July 17, 2012
Ramesh M. Proprietor of M/s. Kleanwell Paper Products, No. 38, KIADB Industrial Area, Doddaballapur, Bangalore - 560203 Bangalore office at No. 46, 3rd Cross, 4th lock, Kumara Park West, Bangalore - 560020 Vs. Yateendra lain, Son of Manoharmalji
September 6, 2012
RAMESH NARAYANASWAMY Vs. COMMISSIONER
September 21, 2012
RAMESH S BATTIKOPPA Vs. STATE OF KARNATAKA
August 24, 2012
RAMESH S/O RAJAMANIKYAM Vs. STATE OF KARNATAKA
September 10, 2012
RAMESH S/O SIDDA NAIKA Vs. STATE OF KARNATAKA BY RURAL POLICE STATION BHADRAVATHI
July 26, 2012
RAMESHA Vs. STATE OF KARNATAKA
June 6, 2012
RAMESHA Vs. DHANANJAYAMURTHY
July 18, 2012
RAMESHA S/O LATE CHIKKANAJAIAH Vs. STATE OF KARNATAKA BY CHANDRA LAYOUT POLICE
July 19, 2012
Rameshchandra S/o. Jeevaraj Lodaya Vs. Rajashekarayya Mursavirayya
January 6, 2012
RAMKRISHNA Vs. SECRETARY HOME DEPT VIDHANA SOUDHA
March 9, 2012
RAMU Vs. STATE OF KARNATAKA RURAL POLICE STATION BHADRAVATHI
July 27, 2012
RAMYA Vs. STATE OF KARNATAKA
February 28, 2012
RAMYA BALAN Vs. KARNATAKA STATE NURSING COUNCIL
August 6, 2012
Ranga Recreation Association Lakshmi Complex Hosadurga Road Near Bus Stop, Holalkere Chitradurga District Rep. by its Secretary Sri. Devraj S. Vs. The State of Karnataka Rep. by its Secretary Department of Home Vidhana Soudha Bangalore - 1 and o
January 12, 2012
Ranganatha, S/o. Rangappa Vs. State by Food Inspector, Chitradurga
January 24, 2012
Rangappa S/o Karigowda Vs. The Manager The New India Assurance Co. Ltd. Chandana Complex, Harshamahal Road P B No. 96, Hassan - 573201 and K P Harisha, S/o K R Puttegowda
August 8, 2012
Rangaraju, S/o. Ramashetty Vs. Jinesh, S/o. Joseph
January 3, 2012
RANGASWAMY Vs. STATE OF KARNATAKA
August 30, 2012
RANGASWAMY Vs. STATE OF KARNATAKA
August 17, 2012
Rangaswamy S/o Late Rangappa Vs. Smt. C.V. Lalitha No. 58/10, Nanjundeshwara Off Set Printers, Byraveswara Complex T. Dasarahalli Bangalore - 560 057 and The Branch Manager M/s National Insurance Co. Ltd., No. 911, Dasappa Complex T. Dasarahalli
March 15, 2012
Range Forest Officer (Local) Srinivasapur Kolar District, The District Forest Officer Kolar District, Kolar and The Chief Conservator of Forest "Aranya Bhavan", 18th Cross Malleshwaram Bangalore-560003 Vs. N. Narayan Swamy Major, S/o. Narasimhap
August 14, 2012
RANI Vs. STATE OF KARNATAKA
September 24, 2012
RANJITH Vs. STATE OF KARNATAKA
August 1, 2012
Ranjith S/o Sri. Boraiah Vs. State by Maddur Police, Represented by State Public Prosecutor, High Court Building, Bangalore-560 001
June 1, 2012
RANJITH S/O SRI.BORAIAH Vs. STATE BY MADDUR POLICE
June 1, 2012
Ranjitha. P. Rajanal, W/o Pradeep. S. Rajanal, R/a No. 104/B, KPWD Residential Quarters, Jeevan Bhima Nagara, Bangalore 560075 Vs. Sri K.K. Shekar, S/o Kuppaswamy
January 4, 2012
Rapsri Engineering Products Components Limited Registered Office at 40/2 Gowdanapalya Subramanyapur P.O. Bangalore-560 061 Vs. Nil
April 20, 2012
RATANLAL Vs. T.G. SATHISH
August 6, 2012
Rathna Bai, W/o Manjappa @ Manjoji Rao, Sri. M. Dinesh, S/o Manjappa @ Manjoji Rao, and SRI. M. Mohana, S/o Manjappa @ Manjoji Rao Vs. Sri Basavarajappa, S/o A. Higunda Ramanna
January 24, 2012
Rathna Govindaraju @ Rathnamma, W/o Govindaraju Vs. The Oriental Insurance Co. Ltd., DO XII, Jayalakshmi Mansions, Dr. Rajkumar Road, 4th Block, Rajajinagar, Bangalore - 560 010, Shankaregowda S/o Doddegowda, Narihalli, Didaga Post, Hirisave Hob
January 12, 2012
Rathna Vasudev, W/o. M.B. Vasudev, Rep. by her General Power of Attorney Holder her husband, M.B. Vasudev, S/o. Bettegowda Vs. The Spl. Land Acquisition Officer, Pandavapura
January 2, 2012
RATHNAKAR ACHAR Vs. SUVARNA J
June 8, 2012
RATHNAMALEAMMA AND ORS Vs. G ABBOOBAKER SAHEB AND ORS
July 26, 2012
RATHNAMMA AND ORS Vs. K MUKUNDAPPA AND ORS
July 30, 2012
Rathnamma W/o Late Mahadevappa Vs. C Palaniyappa Annanagar Kaspapettai, Erode Tamilnadu, The Branch Manager National insurance Co. Ltd V.V. Road Mandya, Subbanna S/o Madappa
January 4, 2012
Ratnamma W/o Gopalaswamy Vs. N. Manoharan S/o N. Nataraj
August 13, 2012
RATNAWWA Vs. BASAVARAJ BASALINGAPPA
November 26, 2012
RAVAJI KALLAPPA SANADI @ RAJAPURI AND ORS Vs. BALAPPA CHANNAPPA SANADI @ RAJAPURI AND ORS
July 19, 2012
RAVI Vs. STATE OF KARNATAKA BY HAL POLICE STATION
August 1, 2012
RAVI ALIAS RAVIKUMAR Vs. STATE OF KARNATAKA
July 19, 2012
Ravi B Naik S/o Late Ramaiah Naik Vs. Jayanthi Naik W/o Krishna Naik
August 25, 2012
RAVI BELAGERE Vs. STATE OF KARNATAKA
August 17, 2012
RAVI KUMAR Vs. STATE OF KARNATAKA BY NAGAMANGALA POLICE STATION
June 6, 2012
RAVI KUMAR Vs. STATE BY HANUMANTHANAGAR PS
December 5, 2012
RAVI KUMAR @ RAVI KIRAN Vs. STATE
November 26, 2012
RAVI S/O CHANNAIAH Vs. STATE OF KARNATAKA BY Y N HOSAKOTE POLICE
July 17, 2012
RAVI VARUN KUMAR Vs. STATION HOUSE OFFICER
December 13, 2012
RAVIKUMAR Vs. STATE OF KARNATAKA
July 2, 2012
RAVILINGA Vs. STATE OF KARNATAKA
July 2, 2012
Ravindra Kumar S/o. Late Binodilal Gupta Vs. The State of Karnataka By Its Secretary Revenue Department Vidhana Veedhi Bangalore, The Deputy Commissioner Bidar and The Tahasildar Taluka Humnabad District Bidar
September 10, 2012
RAVINDRAKUMAR Vs. GOVERNMENT OF KARNATAKA
April 2, 2012
RAVINDRAKUMAR Vs. STATE OF KARNATAKA
October 3, 2012
Ravindrakumara S/o. Thimmegowda and others Vs. State of Karnataka Represented by The Hassan City Police, Hassan District, Represented by its State Public Prosecutor, High Court of Karnataka, Bangalore
October 17, 2012
RAVINDRANATH R Vs. R CHANDRASHEKAR
June 1, 2012
RAVISHANKAR VIDYA MANDIR TRUST AND ORS Vs. GOVERNMENT OF INDIA AND ORS
October 10, 2012
RAYANGOUDA, ADOPTED S/O BASAVANNEPPA Vs. YALLAPPAGOUDA BASANAGOUDA PATIL
July 27, 2012
Regional Manager National Insurance Co. Ltd. Regional Office, Subharam Complex, 144, M.G. Road Bangalore - 560001 Vs. Mahesh Yadav S/o Surinder Yadav
September 14, 2012
REGIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. FAZEELA BEEVI F, D/O M THAHA AND ORS
September 13, 2012
REGIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. PILLA REDDY S T S/O THIMMA REDDY; VARALAKSHMI W/O PILLA REDDY AND ORS
September 27, 2012
Regional Manager, Oriental Insurance Co., Ltd., Regional Office, No. 44/45, Leo Shopping Complex, Resideny Road Cross, Bangalore-25 Vs. Smt. Jamuna Rai, W/o. Late Susheel Rai
August 6, 2012
REGIONAL OFFICE, UNITED INDIA INSURANCE CO LTD Vs. GAYATHRIDEVI AND ORS
July 18, 2012
Regional Provident Fund Commisioner, Employees Provident Fund Organisation, Regional Office Peenya S (1) F, I Cross, I Stage, Peenya, Bangalore-560056 Vs. M/s. Sunsu Garments Private Limited, (Since Under Liquidation), Represented By Official Li
April 20, 2012
REGIONAL PROVIDENT FUND COMMISSIONER Vs. KAYTEE SWITCHGEAR LTD
August 21, 2012
Regional Provident Fund Commissioner Employees Provident Fund Organisation Regional Office Peenya S(1) F, I Cross I Stage Peenya Bangalore-560058 Vs. M/s Automac (Mysore) (P) Limited SINCE Under Liquidation Represented by Official Liquidator Hig
April 20, 2012
Regional Provident Fund Commissioner, Employees Provident Fund Organisation, Bhavishayanidhi Bhavan, 109128, 2nd Stage, Gayathripuram Mysore - 570019 Vs. M/s Ramgopal Paper Mills Limited Since Under Liquidation, Represented by Official Liquidato
April 20, 2012
Regional Provident Fund Commissioner, Employees Provident Fund Organisation, Regional Office Peenya 9(1)F, I Cross I Stage Peenya Bangalore - 560053 Vs. M/s Chamundi Mopeds Since Under Liquidation Represented by Official Liquidator High Court of
April 20, 2012
Regional Provident Fund Commissioner, Employees Provident Fund Organisation, Regional Office Peenya S(1) F, I Cross, I Stage Peenya, Bangalore - 260058 Vs. M/s. Integrated Fashions Private Limited, (Since Under Liquidation), Represented By Offic
April 20, 2012
REGISTRAR GENERAL HIGH COURT OF KARNATAKA Vs. MALLIKA
August 2, 2012
Registrar General, High Court of Karnataka, Bangalore, State of Karnataka, Represented by its Secretary, Department of Personnel and Administrative Reforms, Vidhana Soudha, Bangalore-560001 and The Secretary to The Government of Karnataka, Department of L Vs.
September 20, 2012
REHAN PASHA Vs. STATE OF KARNATAKA REPRESENTED BY THE SECRETARY
September 27, 2012
REHMAN KHAN Vs. SIDDAGANGAMMA
August 2, 2012
REKHA W/O ASHOK KURANKAR Vs. MANOHAR S/O NARAYAN KURANKAR AND ORS
July 23, 2012
Rekha W/o. Late. M.K. Shivanna Vs. Managing Director, Owner-Cum-Internal Insurance Fund of the KSRTC, Sarige Bhavana, K.H. Double Road, Shanthinagara, Bangalore - 560 027
August 13, 2012
Reliance General Insurance Company Limited, Earlier at No. 3, I floor, Manandi Plaza, St. Marks Road, Bangalore. Now at No. 28, 5th Floor, East Wing, Centenary Building, M.G. Road, Bangalore-560001. By its Deputy Manager Vs. T.C. Sandeep, S/o. C
June 1, 2012
Reliance General Insurance Company Limited. No. 3. 1st Floor, North Wing, Mandi Plaza, St. Marks Road, Bangalore, now at No. 28, 5th Floor, East Wing, Centenary Building, M.G. Road, Bangalore - 560001 Vs. Muthaiah and others
January 12, 2012
REMCO BHEL HOUSE BUILDING Vs. BANGALORE DEVELOPMENT AUTHORITY
July 4, 2012
Renuka G.B. D/o Basavappa Vs. The Managing Director B.M.T.C., K.H. Road, Shantinagar, Bangalore - 560027 and The Divisional Manager United India Insurance Co. Ltd., No. 19-19/1, DO-IV, South End Road, 2nd Floor, Basavanagudi Road, Bangalore - 56
January 6, 2012
RENUKA PRASAD ALIAS KULLA ALIAS PRASAD Vs. STATE OF KARNATAKA BY CHICKPET POLICE
August 14, 2012
Renuka W/o late Prakash and others Vs. The Senior Divisional Manager The National Insurance Co. Ltd. Prestige Complex, Ramaswamy Circle Mysore and Thimmappa S/o Ramegowda
September 14, 2012
RENUKA, W/O. VENKATASWAMY Vs. T.S. CHANDRASEKHAR
November 21, 2012
RESHMA Vs. STATE OF KARNATAKA BY R.T.NAGAR POLICE STATION
December 7, 2012
RESHMA ALIAS GOVINDAMMA Vs. STATE OF KARNATAKA
July 25, 2012
Reshma Bhanu W/o. Late Habibulla Shariff Vs. The Divisional Controler KSRTC, 5th Division Bangalore- 560001
January 5, 2012
Riaz Ahmed S/o late Abdul Suban Vs. Ummesalma W/o Riaz Ahmed
August 1, 2012
Riyana D Souza, D/o. Cyprian D Souza Vs. Sayyad Aithaula, S/o. Abdul Sattar, D. No. 31, Darga Compound, Jayamahal Road, Bangalore and The New India Assurance Co., Ltd., Divisional Office, VIII, No. 47, III Floor, Gopala Complex, Bazar Street, Ye
August 8, 2012
RIYAZ AHMED Vs. V. SURESH
October 30, 2012
RIZWAN N K Vs. STATION HOUSE OFFICER
July 17, 2012
Rohini.P W/o N. Sharath Vs. Bangalore University Bangalore Rep. By The Registrar, The State of Karnataka Department of Higher Education Vikasa Soudha Bangalore-560001 Rep. By Its Secretary and The Principal Dr. Rammanohar Lohia College Bangalore
April 20, 2012
Ronald D. Colaco S/o Late F.B.L. Colaco Vs. Official Liquidator M/s Janamadhyama Prakashana Ltd., (in Liquidation) (Attached to High Court of Karnataka) Corporate Building, No. 26-27, 12th Floor, Rahje Towers, M.G. Road, Bangalore
January 6, 2012
ROOPESH Vs. STATE BY KARNATAKA
August 16, 2012
ROYAL SUNDARAM ALLAINCE INSURANCE CO LTD Vs. THRIVENAMMA
October 10, 2012
RPG Cables Limited Hebbal Industrial Area Hootagalli, Belavadi Post Mysore 571186 Vs. Sri G.M. Kulkarni
November 26, 2012
RUCHI SOYA INDUSTRIES Vs. UNION OF INDIA
January 20, 2012
RUDRAGOUDA Vs. DIVISIONAL CONTROLLER
December 10, 2012
RUDRAPPA Vs. H.R. SHIVAKUMAR
September 4, 2012
RUDRAPPA Vs. H R SHIVAKUMAR
September 14, 2012
RUDRAPPA S/O THIPPANNA AND ORS Vs. KALAMMA W/O HANUMANTHAPPA AND ORS
August 6, 2012
RUDRESH Vs. DIVISIONAL MANAGER
June 4, 2012
Rukhein Davis S/o Late Mr. Davis John Vs. Null
January 11, 2012
Rukhyabi widow of Dr. N.M. Jaffar, 81 years, since deceased by her legal representatives Fairoz Ali w/o T.S. Mohammed Ali, D/o Rukhayabi, 72 years and others Vs. The Land Tribunal (1st) Karkal. D.K. By its Chairman, The State of Karnataka, By it
August 7, 2012
Rukia Vs. The Government of Karnataka Rep. by its Chief Secretary, Vidhana Soudha, Bangalore and others
June 4, 2012
S A SURESH S/O ANJANAPPA AND ORS Vs. DEPUTY COMMISSIONER, BANGALORE URBAN DISTRICT AND ORS
July 19, 2012
S A SURYANARAYANA Vs. M S DEVENDRAPPA
August 14, 2012
S ANAND Vs. LAKSHMI
February 6, 2012
S Ananda and others Vs. Visveswarya Technological University Gnana Sangama Belgaum - 590018 Represented by its Vice Chancellor and Regional Office Visveswaraya Technological University RCHS Layout Annapoorneshwarinagar Nagarbhavi Bangalore Repre
September 28, 2012
S ANANDA BABU S/O LATE RAMACHANDRA RAO Vs. V PAPANNA S/O T APPAIAH AND ORS
September 12, 2012
S ARJUN RAO BIRJE Vs. VITTAL RAO BIRJE
March 6, 2012
S ARPUTHA SAMY S/O LATE SAWARI MUTHU AND ORS Vs. C RAGHU AND ORS
August 6, 2012
S ARUN KUMAR SHETTY, S/O B S R SHETTY; JOHN FERNANDEZ, S/O LATE MARIAN FERNANDEZ AND ORS Vs. SPECIAL LAND ACQUISITION OFFICER AND COMPETENT AUTHORITY; NATIONAL HIGHWAY AUTHORITY OF INDIA AND ORS
July 16, 2012
S B NAGARAJU S/O BEEREGOWDA Vs. STATE BY ARAKALGUD POLICE
October 4, 2012
S BASAVARAJAPPA Vs. DISTRICT COMMISSIONER
February 23, 2012
S BHYRAPPA Vs. MYSORE CITY CORPORATION
February 15, 2012
S C CHANDRASHEKAR Vs. KRISHNAPPA S/O NANJAPPA
June 7, 2012
S DAYANANDA Vs. KRISHNARAJENDRA CO OPERATIVE BANK LTD
July 13, 2012
S H KRISHNA MURTHY Vs. HINDUSTHAN PETROLEUM CORPORATION LTD
July 16, 2012
S HUSSAIN AND ORS Vs. ARUN KUMAR DHAMA AND ORS
August 23, 2012
S KAMALAMMA Vs. R K SULOCHANA
June 5, 2012
S KRISHNA MURTHY Vs. HOYSALA BUILDING DEVELOPMENT
March 21, 2012
S Krishna Murthy and others Retd. ITI Officer Authorised Representative of ITI Retired officers and Allottees of Chaitanya Apartments Creditors to M/s. Hoysala Building Development Co. Pvt. Ltd., (In Liquidation "Sri Krupa Nilaya", No. 28-29 1st Cross, Wa Vs.
March 21, 2012
S L HALESHAPPA Vs. STATE OF KARNATAKA BY BHADRAVATHI RURAL POLICE
August 3, 2012
S M KANNAPPA AUTOMOBILES PVT LTD Vs. BHUPINDER RAI
March 22, 2012
S M MANJAPPA S/O ANANDAPPA Vs. SURESH BASAVARAJ BANDAMMANAVAR; CHANDRASHEKARAPPA S/O CHANNAVEERAPPA MUNDASAD AND ORS
July 26, 2012
S MANGALA D/O S SHANAMUKAPPA AND ORS Vs. STATE OF KARNATAKA AND ORS
September 10, 2012
S MANIRAJU S/O K M SONNAPPA Vs. STATE BY LOKAYUKTA POLICE M S BUILDING
July 26, 2012
S MANJULADEVI Vs. S BALAKRISHNA
June 5, 2012
S Mathivathanan S/o late Madappa Shetty Vs. Smt. M Jayamma W/o late Muninagappa
August 1, 2012
S MOULANA Vs. PRANNATH YADAV
July 3, 2012
S N BASAVARAJAPPA Vs. MANAGEMENT OF VIGNYAN INDUSTRIES LTD
July 27, 2012
S N KANAVEEMAT Vs. STATE OF KARNATAKA
October 3, 2012
S N RAVINDRA AND ORS Vs. PRATHIBA MADHUSUDHAN DAFTARI AND ORS
October 18, 2012
S N SRINIVAS Vs. RAVEESH KUMAR M
July 18, 2012
S NAGARAJU Vs. KARANATAKA STATE ROAD TRANSPORT COR
January 23, 2012
S NAGARAJU AND ORS Vs. STATE OF KARNATAKA AND ORS
October 9, 2012
S NARASIMHA MURTHY Vs. INDIAN OVERSEAS BANK
October 11, 2012
S P SRINIVASA Vs. STATE OF KARNATAKA
October 12, 2012
S PADMASANKAR Vs. ADELINE PRIYADARSHINI SEBASTIAN AND ORS
July 23, 2012
S PRABHAKARA Vs. STATE OF KARNATAKA
December 28, 2012
S PRAVEEN Vs. STATE OF KARNATAKA
June 25, 2012
S R JAYASHANKAR Vs. BALDEV SINGH
November 5, 2012
S Ramachandra S/o Sampangi Ramaiah Vs. The Managing Director BMTC, Central Offices, K.H. Road, Shanthinagara Bangalore-27
August 13, 2012
S RAVICHANDRAN Vs. STATE OF KARNATAKA
September 11, 2012
S SALIM KHAN Vs. STATE
August 27, 2012
S SANDHU MOHAMMED Vs. STATE OF KARNATAKA BY OLD TOWN POLICE STATION
June 6, 2012
S SARAVANA S/O S SHEKAR Vs. D SHYAMALA DEVI D/O A DEVAN W/O S SARAVANA
September 12, 2012
S SAROJA Vs. DEPUTY COMMISSIONER FOOD
July 27, 2012
S SESHAGIRI S/O SEETHAPPA Vs. COMMISSIONER BRUHATH BANGALORE
March 12, 2012
S SHANKAR Vs. MANJU ALIAS THRILLER MANJU
August 3, 2012
S SHANTHA Vs. FOOD CENTER BY ITS PROPRIETOR
July 26, 2012
S SHASHIKUMAR S/O SIDDAIAH Vs. G R SHANKAR RAO S/O GINGADE RUDRAPPA; SIDDAIAH S/O LATE VEERATHAIAH
November 21, 2012
S SHIVASHANKAR PRASAD Vs. D A GOPALA
August 24, 2012
S SIDDAGANGAIAH S/O SHAMANNA AND ORS Vs. LALITHAMMA D/O LATE SHAMANNA AND ORS
September 7, 2012
S SOMASHEKAR Vs. STATE OF INDIA BY C B I
July 6, 2012
S SREEDHAR Vs. MAHABALESHWAR AUTO INDUSTRIES PRIVATE LIMITED
June 7, 2012
S SREEDHAR REDDY Vs. SOUMYA
July 4, 2012
S T KRISHNAPPA Vs. CANARA NIDHI LTD
August 31, 2012
S V BASAVARAJA Vs. MANJUNATHA S OLEKAR
October 19, 2012
S V KORTI, S/O SETTAPPA Vs. STATE OF KARNATAKA
August 22, 2012
S V MANJUNATHA Vs. NAYANAPPA
August 1, 2012
S VASUDEVA Vs. GOVERNMENT OF KARNATAKA
August 25, 2012
S VENKATESH Vs. STATE OF KARNATAKA
July 24, 2012
S. ARPITHA Vs. SUJATHA
January 2, 2012
S. Chandrakanth, D/o Late Salappa Vs. Srikantadatta Narasimha Raja Wodeyar
August 1, 2012
S. CHANDRASHEKAR Vs. STATE BY CBI, BANGALORE
January 17, 2012
S. Divya Wife of K. Narendra Babu, D/o Sampangi Vs. K Narendra Babu S/o N. Krishnappa
June 1, 2012
S. Glory Vs. Bangalore Development Authority, T. Chowdaiah Road, Kumara Park, Bangalore - 560020 Represented by its Commissioner
August 13, 2012
S. Kamalamma W/o Late Thippanayaka Vs. R.K. Sulochana D/o M.R. Krishnaji
June 5, 2012
S. LOKANATHA Vs. S. VARALAKSHMI
December 13, 2012
S. Mahadesha, S/o. Shivamallappa and others Vs. The State of Karnataka, Rep. by its Secretary, Education Department, M.S. Building, Bangalore-1, The Commissioner of Public Instructions in Karnataka, Nrupathunga Road, Bangalore-1 and The Deputy D
August 2, 2012
S. Murugesha Chetty, S/o. Subramanya Chettiar Vs. Sri R. Nagaraju, S/o. T.P. Rajappa
September 3, 2012
S. NAGARATHNA Vs. BANGALORE DEVELOPMENT AUTHORITY, BANGALORE
February 28, 2012
S. Narayanappa @ Narayana Reddy, S/o. Late Sunkappa Vs. The Bangalore City Corporation, represented by its Commissioner, J.C. Road, Bangalore - 560002 and Smt. Rukmani Bai, W/o. Kedarmal
January 2, 2012
S. Papanna, S/o Late M. Singraiah Vs. M. Jagadish Pai, S/o Rain Pai
March 13, 2012
S. RACHAIAH SINCE DECEASED BY LEGAL REPRESENTATIVES Vs. N. SAROJAMMA
September 22, 2012
S. Salim Khan, S/o. Sattar Sab Vs. The State By Yelahanka Police Station, Bangalore
August 27, 2012
S. Sangeetha @ Thamilarasi W/o Late Sri A Rajan Vs. The Divisional Personnel Officer Divisional Office Personal Branch South Western Railways Bangalore - 560 023
October 18, 2012
S. SHAKUNTHALA Vs. BANGALORE DEVELOPMENT AUTHORITY
March 21, 2012
S. Shivashankarappa S/o late S. Manappa Vs. Mr. G. Nagaraju S/o late V. Gopalappa Raju
September 13, 2012
S. SHOBHA Vs. RAJANEESH GOEL
November 23, 2012
S. SRINIVAS Vs. DAKSHAYINI
December 5, 2012
S. Thimmaraja, Junior Telecom Officer, Bangalore Telephone Exchange, Centre Davangere Vs. State by CBI PS (Special)
April 17, 2012
S. VASUDEVA Vs. GOVERNMENT OF KARNATAKA REP BY ITS CHIEF SECRETARY VIDHANA VEEDHI
October 25, 2012
S. Venkatarama S/o Shivappa Vs. Sadiq
April 20, 2012
S. Vijaya Gopal, Major Vs. T. Seethapathi, Since Dead By Lrs (Smt. Vijayalakshmi
January 10, 2012
S.A. Chondawwa and others Vs. Smt. Nallamakkada Lalitha, D/o. Sri. N. Poovaiah Kavadi Village Ammathi, Virajpet Taluk, Kodagu District and others
April 17, 2012
S.A. Sabastian Vs. G. Thipperangaiah
March 1, 2012
S.A. Suryanarayana, S/o. G. Adinarayanaiah Vs. M S. Devendrappa, S/o Shivalingappa
August 14, 2012
S.A. WAHAB Vs. KARNATAKA STATE TRANSPORT AUTHORITY
December 11, 2012
S.A.SABASTIAN Vs. G.THIPPERANGAIAH
March 1, 2012
S.AMEER Vs. BHIMA DINAS.K
October 30, 2012
S.C. NAGARAJ Vs. G. MANJU, SHIVANANDA AND ORIENTAL INSURANCE COMPANY LTD.
October 19, 2012
S.C. Sadashiva, S/o. S. Chandrashekar Jois Vs. Smt. Poornima. K.S., W/o. Sri. T.P. Ashoka and others
November 22, 2012
S.C. SRINIVASA Vs. COMMISSIONER OF EXCISE IN KARNATAKA
June 20, 2012
S.D. Fernandes Since Deceased By His Lrs. and others Vs. D.V. Padmanabhaiah Since Deceased By His Lrs. and others
November 16, 2012
S.H. AJAPPA Vs. STATE BY ANAVATTI POLICE STATION
April 27, 2012
S.J. Nagaraj S/o S.P. Jinadathappa Vs. M/s B.H. Govindaiah Setty
October 18, 2012
S.K. Paramesh Gowda @ Girisha S/o Kalegowda Vs. State of Karnataka by Channarayapatna Town P.S
September 26, 2012
S.K. Ramesh S/o S. Kunja Poojary Vs. Sri K.S. Prasad S/o Subbraya K.K.
April 20, 2012
S.M. KANNAIAH Vs. THE STATE OF KARNATAKA
April 16, 2012
S.M. Krishna S/o. Sri S.C. Mallaiah Vs. State of Karnataka By Lokayukta Police Rep. by its Public Prosecutor High Court of Karnataka Bangalore and Sri Ysm Abraham T.J. S/o. Joseph T.A.
January 20, 2012
S.M. Lakkanna Vs. Sri. R. Ravi @ Karigowda
January 5, 2012
S.M. MANJUNATH Vs. STATE OF KARNATAKA
September 7, 2012
S.M.SOMASHEKAR Vs. K.SURYANARAYANA
December 4, 2012
S.MALLESHWARRAO S/O. VENKATA SUBBARAO Vs. BOKKA VENKATESHWARRAO S/O. NAGANNA
July 20, 2012
S.N. CONSTRUCTIONS Vs. STATE OF KARNATAKA
September 14, 2012
S.N. MUNIYAPPA Vs. ERAMMA W/O LATE NARAYANAPPA
September 22, 2012
S.N. Puttegowda, S/o late Nanjundegowda Vs. The State of Karnataka, Department of Revenue
September 28, 2012
S.N. Simha Vs. The State of Karnataka, Represented by its Secretary, Commerce and Industries Department, Vikasa Soudha, Dr. Ambedkar Veedhi, Bangalore - 560001 and others
October 4, 2012
S.N.PUTTEGOWDA Vs. STATE OF KARNATAKA DEPARTMENT OF REVENUE
September 28, 2012
S.P. Jayarma S/o Sanna Papaiah Vs. Bangarappa S/o Karadappa Major
March 13, 2012
S.P. SHRIDHAR Vs. THE STATE OF KAR.
September 21, 2012
S.R. Katti, S/o Ramachandra Katti and others Vs. The State of Karnataka Rep. By Its Secretary, Department of Sericulture Vikasa Soudha, Bangalore-01 and The Karnataka State Sericulture Resurch and Development Institute Thalaghattapura, Kanakapur
June 4, 2012
S.R. Rami Reddy, S/o. Mr. Ranga Reddy Vs. Mr. S. Eswara Reddy
January 9, 2012
S.R. RAVISHANKAR Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
August 17, 2012
S.R. Shanthala Murthy, W/o. Dr. N.G. Ramesh Babu Vs. Sri. V. Ramesh
November 2, 2012
S.R. UMA Vs. C NAGARAJAIAH
December 7, 2012
S.T. Chandregowda, S/o Late Thimme Gowda Vs. Smt D. Sumithra, W/o S T Chandregowda
January 3, 2012
S.T. Krishnappa, S/o. Thimmarayappa Vs. Mis. Canara Nidhi Ltd., A Company incorporated under the Companies Act, 1956, Having it Registere office at I Floor, Shantheri Road, Kumta. Having its Branch office at No. S. 501/502, 5th Floor, Manipal Ce
August 31, 2012
S.V. Nandakumar, S/o. Late S.K. Venkatachalam Mudaliar Vs. S.V. Vijaykumar, S/o. late S.K. Venkatachalam Mudaliar
January 6, 2012
S.Y. Krishna Iyengar Vs. Asha
January 5, 2012
SABBIR Vs. STATE OF KARNATAKA
October 9, 2012
SABITHA DEVI Vs. S.K. SREEDEVI
March 12, 2012
SACHIN INDUSTRIES Vs. COMMISSIONER, MYSORE CITY CORPORATION
September 28, 2012
Sadashiva S/o. Sidarama Kembhavi Vs. Principal Secretary Higher Education Department M.S. Building, Bangalore 1, Director, Technical Education Palace Road, Bangalore and Principal Basaveshwara Engineering College Bagalkot
September 10, 2012
Sadashivaiah S/o Late Channabasaiah, Since Died by His L.Rs. Smt. Gurusiddamma Vs. The Land Tribunal, Malur Taluk, Malur, Represented By its Secretary and Venkataramanappa, S/o Kurigala Muniswamy
January 4, 2012
SADASHIVAYYA AND ORS Vs. PRABHAYYA AND ORS
July 19, 2012
SADIQ Vs. SHAKEEL MOHAMMED
January 2, 2012
SADIQ PASHA S/O ABDUL PASHA Vs. STATE OF KARNATAKA
July 3, 2012
SADIQULLA Vs. STATE OF KARNATAKA
June 7, 2012
SAGAI RAM S/O KOONNARAM Vs. STATE BY COTTONPET POLICE STATION BANGALORE
August 3, 2012
Sahebgouda S/o. Martandappa Halimani Vs. The State through Bhimarayanagudi Police Station Tq. Shahapur Dist. Yadgir and S.K. Hiremath Asst. Executive Engineer JBC Sub-Division No. VIII KBJNL, Water Resource Department Bheemarayanagudi Tq. Shahap
November 30, 2012
Sai Digital Printers and Suppliers Jayavargi Road, Gulbarga, Represented by its Proprietor Mallikarjuna Madiyala, S/o. Sharanabasappa Vs. State of Karnataka Department of Co-operative Societies, Vidhana Soudha, Bangalore, Rep. by its Secretary a
June 4, 2012
Sai Recreation Association No. 41, 2nd Main Road Near Palace Guttahalli Vinayaka Circle Bangalore-560003 Rep. By Its President Sri. N. Narasimhamurthy and others Vs.
December 18, 2012
SAIMANGALA ENTERPRISES Vs. REGIONAL PROVIDENT FUND
July 4, 2012
SAINIK WELFARE COOPERATIVE SOCIETY (KARNATAKA) LIMITED Vs. UNION OF INDIA
August 7, 2012
SAJID AHMED YALIWAL Vs. STATE BY WOMEN P.S.
September 28, 2012
SAJJAN RAJ SANKLA Vs. ASHOK KUMAR
September 5, 2012
SAKAMMA Vs. UNION OF INDIA
July 26, 2012
SAKAMMA H M D/O LATE MALLENINGAPPA H S Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
February 29, 2012
Sakaram S/o. Late Manikrao Chavan Vs. The District Fire Officer Janwada Road, Bidar District Bidar-585401 and others
November 2, 2012
SAKEENA BI Vs. ISMAIL KHAN S/O ABDULLA KHAN @ BABA SAB
October 30, 2012
SAKTHI MASALA (PRIVATE) LIMITED Vs. STATE OF KARNATAKA
September 28, 2012
Salamma, W/o. Nandyalappa @ Nanjundappa Vs. The Special Deputy Commissioner, Bangalore District, Bangalore and others
August 14, 2012
Salauddin S/o Shahabuddin Vs. Ahluwalla Contractors India Ltd Shafia Jung Enclave, New Delhi Also: M/s Ahluwalla Contracts India Ltd HTL, Leela Palace Extension 23/4, 6th Cross, Kodihalli Village Bangalore and ICICI Lambord Insurance Co Ltd Regl
August 2, 2012
Saleem Madki, S/o Iman Hussain Vs. State by Sraswathipuram Police, Mysore-570009 and Sri Sharath, Manager, ICICI Lombard, General Insurance Company, No. 204, Myithri Arcade, 1st Floor, Kantharaj Urs Road, Saraswathipuram, Myosre-570009@responden
December 14, 2012
SALEEM S/O ABDULLA Vs. STATE OF KARNATAKA
November 7, 2012
SALEEM S/O AJAZ KHAN Vs. STATE BY SIDDAPUR POLICE STATION
July 26, 2012
Salimabi D/o. Yusuff Sab, W/o. Abdul Jabbar Vs. City Municipality Chikmagalur Rep By Its Commissioner City Municipality Chikmagalur City
August 8, 2012
SAMANNAYA CHOUDARY Vs. STATE OF KARNATAKA
July 24, 2012
SAMANTHU BUSINESS FORMS PRIVATE LIMITED Vs. STATE OF KARNATAKA
September 7, 2012
Sameer Das S/o late Naveen Chandra Das Vs. The Manager The Oriental Insurance Co Ltd., Regional Office, Leo Complex, Residency Road Cross, M.G. Road, Bangalore - 560 001 and Umavivekananda Executive Director Vivek Hotels Pvt Ltd., JLB Road, Myso
January 3, 2012
Sameer S Rana @ Sanjay R. Thakur S/o R.S. Thakur Vs. Mr. Mohamad Ziauddin S/o Not Known to the Petitioner
August 10, 2012
Sampangi S/o late Nanjundappa Vs. Smt. N. Premalatha W/o Sri K. Ashok
August 2, 2012
SAMRATHMAL Vs. BASAVARAJAPPA
June 1, 2012
SANAULLA Vs. ORIENTAL INSURANCE CO LTD
October 4, 2012
SANDEEP M Vs. MANJUNATH BHAT
July 26, 2012
Sandeep P. Ijanthkar S/o P.B. Ijanthkar Vs. Mohammed Obedulla T.M. S/o Dastasgeerasab
October 30, 2012
SANDESH KUMAR UDUPI DISTRICT Vs. L JAWAHAR NAZARETH MANGALORE
January 6, 2012
SANDHYA RANI Vs. S VASANTHI GOPAL
July 25, 2012
SANDRA LESLEY ANNA BARTELS Vs. P. GUNAVATHY
November 29, 2012
Sangam Industries, Bappur Road, Sindhanur-584128, Raichur District, by its Proprietor Pampana Gowda and others Vs. Union of India, by its Secretary, Ministry of Food and Civil Supplies, and Consumer Affairs, Krishi Bhavan, New Delhi-110006, The
November 29, 2012
SANGANAGOUDA Vs. STATE
October 4, 2012
Sanganagouda B. Maltpatil and others Vs. Bhaghavan Chand S/o. Himmat Mal Since Deceased by His LRs., (Oak Chand S/o. Bhaghavan Chand, Mohan Chand S/o. Bhaghavan Chand
November 26, 2012
SANGAPPA RAMAPPA JAMBUR Vs. HONNAPPA
February 16, 2012
SANGAYYA S/O SIDDAYYA HIREMATH Vs. SUDHINDRA RAO S/O BHEEMASENA RAO
July 17, 2012
SANGHAVI BROS Vs. RAJANAYAK
August 24, 2012
SANGRAMAPPA Vs. STATE OF KARNATAKA
November 5, 2012
SANJAY DHANCHAND GHODAWAT S/O DHANCHAND GHODAWAT; SATISH DHANCHAND GHODAWAT S/O DHANCHAND GHODAWAT AND ORS Vs. ANNASAHEB MALAGONDA PATIL S/O MALAGONDA PATIL
July 25, 2012
SANJAY S/O PANDURANG DEVAKAR Vs. RANI KERUR
December 4, 2012
SANJAYA, S/O RAJASHEKARA; PRABHA @ PRAHALADHA, S/O RAJASHEKAR AND ORS Vs. STATE OF KARNATAKA
November 8, 2012
SANJEEV R. KHANDELWAL Vs. ENFORCEMENT OFFICER
April 27, 2012
Sanjeeva Achary Vs. N.D. Sabestian, Major, S/o. Devasya
January 12, 2012
SANJEEVA SHETTY Vs. KAMALA SHETTY AND ORS
December 13, 2012
SANJEEVAPPA S/O LATE SHAMBAIAH; GOPAMMA, W/O LATE SANJEEVAPPA AND ORS Vs. KRISHNARAJENDRA CHARITABLE TRUST; SPECIAL DEPUTY COMMISSIONER AND ORS
July 25, 2012
SANJEEVAPPAR PARASAPPA Vs. STATE BY HARAPANAHALLI POLICE STATION
July 3, 2012
SANNABHOVI ALIAS SONAPPA Vs. ORIENTAL INSURANCE CO LTD
June 1, 2012
SANNAIAH ALIAS BASAVARAJU Vs. STATE OF KARNATAKA BY JAYAPURA POLICE
July 27, 2012
SANNAMADAIAH ALIAS MAHADEVA Vs. STATE OF KARNATKA
July 17, 2012
SANNAMMA Vs. BHARTI AXIS GENERAL INSURANCE CO LTD
June 5, 2012
Sannayappa @ Uppara Bhoocharla Chowdappa S/O Sri Chinhappaiah Vs. Smt Lingamma
April 17, 2012
SANTHOSH ALIAS KALI Vs. STATE OF KARNATAKA
July 19, 2012
SANTHOSH JAIN Vs. ANIL KUMAR
July 3, 2012
Santhosh Kumar S.G., S/o Gopalakrishna S.M. and others Vs. The Principal, BES College of Law, Jayanagar, Bangalore -11 and others
February 2, 2012
Santosh Devi Khetan and others Vs. Bangalore Development Authority Kumara Krupa Road, Bangalore rep by its Commissioner
September 27, 2012
Saradamma, W/o. late Shankaralingappa Vs. The State of Karnataka, Rep. by its Principal Secretary, Department of Revenue, Vidhana Souda, Bangalore 560 001, The Land Tribunal, Bangalore South Taluk, Rep.by its Chairman and Sidda Byraiah, S/o. lat
June 1, 2012
SARASWATHAMMA Vs. MULBAGAL POLICE STATION
December 19, 2012
SARASWATHAMMA AND ORS Vs. MULBAGAL POLICE STATION
November 19, 2012
Saraswathi Amma W/o. Subbanna Bhat Vs. Sri Koraga Moolya, S/o Kuppa Moolya
January 2, 2012
Saraswathi Gopinath, W/o. Late Sri. R. Gopinath Vs. Ms. Uma Ram, D/o. Late Sri. B.R. Ram and others
August 3, 2012
Saraswathi N. D/o Late M. Narayan Vs. Smt. M. Nagarathna W/o Late M. Narayan
November 7, 2012
Saraswathi Stone Cruhser, Rep. by IPS Proprietor H.S. Mahadevaswamy Vs. The State of Karnataka, Department of Mines and Geology, Kanija Bhavan, Race Course Road, Bangalore-560001, Represented by Its Director and others
December 14, 2012
Saraswathi W/o. Gopal Jois Vs. The Commissioner Bruhat Bangalore Mahanagara Palike N.R. Squre, Bangalore-560002 and The Assistant Executive Engineer(Madiwala) and Delegated Authority of The Commissioner, BBMP, Bangalore
September 26, 2012
Sarita. M, W/o Dr. Vijaya Kumar Vs. The University of Mysore Manasagangotri Mysore-570 006 Represented by its Registrar, The Department of Higher Education Vidhana Soudha, Bangalore-560 001 represented by its Principal Secretary and Prof. Shivab
August 1, 2012
SAROJ Vs. ANASUYA DEVI
July 2, 2012
SAROJA Vs. ANASUYA DEVI
July 3, 2012
Saroja, D/o. late T.D. Venkata Rao, Vs. A. Dharmahand Jain, S/o. Late Ambulal Jain
January 2, 2012
SAROJAMMA Vs. STATE BY JNANABHARATHI POLICE
June 4, 2012
SATEESH BHIMARAO KAMBLE Vs. DEPUTY COMMISSIONER
October 11, 2012
Sathish Kumar K, S/o Devappayya K Vs. The State of Karnataka Through Puttur Town Police station Represented by its state public Prosecutor, High Court Buildings, Bangalore - 560001, Assistant Sub-Inspector of Police Human Rights and Enforcement
June 4, 2012
SATHYA D S/O LATE PURUSHOTHAM Vs. STATE OF KARNATAKA BY MANGALORE SOUTH POLICE STATION
July 26, 2012
Sathyanarayan Sriram Vs. M/s. STCL Ltd. 166/2, 13th Main Road Vasanth Nagar Bangalore - 560052 Rep. by Mr. N. Devaraje Gowda General Manager - [Finance and Admin] K.L. Anand Sai General Manager- [Marketing]
January 2, 2012
SATHYANARAYANA KUDURU Vs. OFFICE SHRESTHIDAR
June 19, 2012
SATISH G ARAKERI Vs. STATE BY KADUGODI POLICE
August 21, 2012
SATISH SHETTY Vs. VICTOR D'SOUZA
July 25, 2012
SATISH V Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED BANGALORE
July 26, 2012
SATYAM COMPUTERS SERVICES LIMITED Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
September 21, 2012
SATYANARAYANA Vs. STATE OF KARNATAKA BY MAHILA POLICE MYSORE
June 7, 2012
SAVITA AND ORS Vs. SURESH AND ORS
July 30, 2012
SAVITHRAMMA Vs. PREMA W/O TEJAPPA
June 7, 2012
SAVITHRAMMA Vs. DURGAMBA MOTORS
November 26, 2012
Savithramma Vs. S.S. Hemavathi W/o B.N. Subraya
August 13, 2012
Savithramma W/o Mallesh Vs. The Manager The Oriental Insurance Co. Ltd C. Nanjappa Complex, Subhash Chowk Hassan and Smt. T.S. Nirmala W/o Veerannashetty Major, Near Archana Ladies Hostel, Vidhyanagara, Hassan-573201
March 13, 2012
Savithri, W/o. Late Appaji Vs. Sri. Adbul Noushad, S/o Abdul Ajeez
January 12, 2012
SAVITRAMMA AND ORS Vs. STATE OF KARNATAKA AND ORS
July 31, 2012
Sayed Aman S/o Late Mohammed Ameer Vs. The Official Liquidator Hoysala Building Development Company Private Limited (In Liquidation) 12th Floor, Reheja Tower M G Road, Bangalore-560001 and Mr. Narsi Asrani
September 3, 2012
SAYYEDSHAHA SULTAN AHMED KHADRI PEERZADE AND ORS Vs. SAYYED GOUSPEER S/O DADAPEER PEERZADE AND ORS
August 2, 2012
SBI GLOBAL FACTORS LIMITED Vs. DAILY LIFE RETAIL AND TRADING PVT LTD
August 1, 2012
SBI Global Factors Limited (Formerly known as Global Trade Finance Ltd.,) Metropolitan Building, 6th Floor, Bandra-Kurla Complex, Bandra(E), Mumbai-400151 Represented by its Vice President Mrs. Rekha Varadaraj Vs. M/s. Daily Life Retail and Trad
August 1, 2012
SCHENCK PROCESS INDIA LIMITED Vs. BANGALORE METRO RAIL CORPORATION LTD
August 16, 2012
SCRIPS N SCROLLS INDIA PVT LTD Vs. UMA ENTERPRISES AND ORS
September 24, 2012
Sebastian Clara Msc. Bed Vs. The State of Karnataka Rep By The Former Infra Structure Development and Civil Aviation and Present Member of The Legislative Council Honble Minister Sri. T. John
February 17, 2012
Secretary Agricultural Produce Market Committee, Mangalore, Bycompadia, Mangalore Vs. Labour Officer and Competent Authority Under Minimum Wages Act, 1948 South-Canara, Sub-Division Mangalore -1, Senior Labour Inspector 4th Circle, Mangalore and
January 2, 2012
SECRETARY PAVAN POLYTECHNIC Vs. G SANDHYA
July 9, 2012
SEEBI NARASIMHASWAMY TEMPLE Vs. C NARASIMHA MURTHY AND ORS
December 13, 2012
Seetappa Since deceased by LRs. Late K.S. Muniraju S/o. late Seetappa Vs. Sri. Byrappa
September 4, 2012
SEETHA POOJARTHY Vs. PANJU POOJARY
March 19, 2012
Seethamma Vs. Sri Lakshmegowda
April 20, 2012
SELVI SUNDARAM, W/O MEENAKSHI SUNDARAM Vs. STATE
November 23, 2012
SENDHYANAIKA Vs. H SIKANDHAR
July 13, 2012
SENIOR SUPERINTENDENT OF POST OFFICES Vs. M K VENKATARAMANA
July 25, 2012
SEVEN STAR VIGNESHWARA PRESENCE VEG AND NON-VEG RESTAURANT Vs. STATE OF KARNATAKA,
December 18, 2012
SHA CHANDRAKANTH Vs. SHARADAMMA
June 11, 2012
Shabbir and others Vs. State of Karnataka
October 9, 2012
SHABHANA BEGUM Vs. K RENUKA AND ORS
September 26, 2012
Shadab Malik, S/o Abdul Saleem Shaik, Age: 27 Years, Occ: Business, R/o S.B.H. Colony, Neharu Gunj, Gulbarga and Nayeem Khan, S/o Alamkhan, Age: 38 Years, R/o Jalal Wadi, Gulbarga Vs. The State of Karnataka, Through Grameen Ps., (Gulbarga Rural
September 13, 2012
SHAHANAVAZ SHAMAL PATE Vs. G M SHIVAKUMAR
July 20, 2012
Shaheen Taj, W/o. Rahamathulla Vs. State of Karnataka Bagepalli Police Station, Rep by Its Station House Officer
September 10, 2012
Shaik Moahmmed Akram S/o Shaik Mohammed Vs. Seema S Kani W/o Subhash Dattatraya Building Bunts Compound, Murulidhar Math Rd Karwar and The Divisional Manager National Insurance Co Ltd Do. No. 3, No. 15-17-19 Laxmi Complex Marks Road, Bangalore-1
August 1, 2012
SHAILESH Vs. STATE OF KARNATAKA
March 15, 2012
SHAILESH J PARADESHI Vs. PRABHAVATHI
June 6, 2012
SHAKE AHMED S/O SHAIKH AALAM AND ORS Vs. K M LAKSHMANAN AND ORS
August 31, 2012
SHAKEEL AHAMAD S/O ALLABAX BAGALAD AND ORS Vs. STATE OF KARNATAKA
August 10, 2012
Shakeerunnissa W/o Late Amanulla Khan @ Musthak Ahmed and others Vs. Sri Syed Samiulla S/o Late Syed Ahmed
June 1, 2012
Shakuntala, W/o Hanumanthappa Kumbar Vs. The State of Karnataka
December 4, 2012
SHAMA SULTANA Vs. STATE OF KARNATAKA
August 14, 2012
SHAMALA Vs. C S RAJA ALIAS RAJU
June 4, 2012
Shamala, W/o. Sri C.S. Raja @ Raju Vs. Sri C.S. Raja @ Raju, S/o, Sri R. Srirama
June 4, 2012
SHAMANNA AND ORS Vs. NARAYANAMMA AND ORS
October 19, 2012
SHAMARAJA UDUPA Vs. ASSISTANT LABOUR COMMISSIONER
November 8, 2012
Shambu Guralingappa Kakkalmeli S/o. Guralingappa Ningappa Kakkalmeli Vs. The State Bank of India Kittur Channamma Market, Bijapur, by its Chief Manager and The State of Karnataka Represented by State Public Prosecutor
November 29, 2012
SHAMBU S/O MALAGONDA PATIL AND ORS Vs. STATE OF KARNATAKA AND ORS
August 8, 2012
Shamshad Begum Vs. Smt. Zahida Banu
August 10, 2012
Shamshad Begum, W/o. Shamshad Amanullah Vs. K. Govindaraju, S/o. late Kannaiah Naidu
September 4, 2012
SHAMSUDDIN Vs. STATE BY CHAMARAJANAGARA
August 25, 2012
SHANAMUKAPPA Vs. ASSISTANT COMMISSIONER
September 10, 2012
SHANKAR RAO V DESAI AND ORS Vs. ISHWAR S/O BHEEMANNA KHANDRE AND ORS
September 4, 2012
SHANKARA REDDY Vs. STATE BY MOLAKALMURU POLICE
October 3, 2012
Shankaregowda, S/o. Doddananjegowda Vs. Marchegawda, S/o. Late Arasegowda
January 4, 2012
SHANKER AND ORS Vs. PARAMJEET SINGH AND ORS
July 31, 2012
SHANTAMMA Vs. PRINCIPAL SECRETARY
June 6, 2012
SHANTAPPA S/O MAHANTAPPA TARIWAL Vs. STATE OF KARNATAKA
August 17, 2012
Shantappa S/o. Basetti Humnabad Vs. The State of Karnataka Through Chowk Police Station Gulbarga
November 30, 2012
SHANTAWWA Vs. THE MANAGING DIRECTOR NWKRTC BELGAUM DIVISION
January 16, 2012
SHANTHAMMA Vs. STATE BY MANGALORE
August 21, 2012
Shanthamma C. W/o. N. Narayanappa Vs. The Bangalore Development Authority T. Chowdaiah Road Banoalore-20 Rep. by the Commissioner
June 1, 2012
SHANTHAMURTHY Vs. STATE OF KARNATAKA BY ITS SECRETARY
January 24, 2012
Shantharaj, S/o. Chinnappa, Vs. A. Salma, D/o. Abdulssukur
August 13, 2012
SHANTHINAGAR HOUSE BUILDING Vs. SHASHI KUMAR
June 4, 2012
SHARADAMMA AND ORS Vs. M VASUDEVAN AND ORS
July 17, 2012
SHARADAMMA ANNEGOWDA, W/O LATE R ANNEGOWDA; G A GOPI, S/O LATE R ANNEGOWDA AND ORS Vs. M UMESH BABU, S/O MUNISWAMY; UNITED INDIA INSURANCE CO LTD
October 16, 2012
Sharadha Enterprises, Excise Contractor, Laxmipura, Arsikere, rep.by its Partner Sri K.R. Rangaswamy Vs. Deputy Commissioner of Commercial Taxes, (Recovery), Hassan and The Joint Commissioner of Commercial Taxes, (Appeals) DVO Malnad Division, S
June 4, 2012
SHARADHAMMA Vs. K MANIKAM
July 25, 2012
SHARAN BASAWESHWAR VIDYA SAMSTHE Vs. STATE OF KARNATAKA
July 3, 2012
SHARATH KUMAR Vs. STATE OF KARNATAKA REPRESENTED BY MANIPAL
June 1, 2012
SHARAVANA S/O LATE ARJUN Vs. STATE OF KARNATAKA
August 13, 2012
Sharmoddin S/o Khadarsab, Khadar Sab S/o Sharmoddin and Gafur S/o Sharmoddin Vs. State Through Hunsagi Police Station Dist. Yadgir
November 16, 2012
SHASHI @ SHASIKUMAR Vs. STATE BY K.R PURA POLICE
December 7, 2012
Shashikala H. Gowda, W/o L. Hanumanthe Gowda Vs. The Commissioner, Corporation of City of Bangalore, Now called as Bruhath Bangalore Mahanagara Palike, N.R. Square, Bangalore, Assistant Executive Engineer, Bruhath Bangalore Mahanagara Palike, Wa
April 20, 2012
SHASHIKALA, W/O LATE KUMAR AND ORS Vs. VENKATESH, S/O THIMMEGOWDA AND ORS
October 4, 2012
SHASHIKUMAR Vs. STATE BY BHADRAVATHI RURAL POLICE
July 31, 2012
SHASHIKUMAR ALIAS CHIKKONNI Vs. STATE BY THYAMAGONDLU
July 9, 2012
Sheela Kamath, D/o. Shri. N. Vijendra Kamath Vs. Sri. Raghavendra Nayak, S/o. Shri N.D. Nayak
January 5, 2012
SHEIK ANWAR Vs. STATE OF KARNATAKA NEW EXTENSION POLICE STATION
August 13, 2012
SHEIK MEHAMOOD AND ORS Vs. MOHAMMED SABDER AND ORS
September 25, 2012
SHEIKH IMTIYAZ Vs. STATE OF KARNATAKA ELECTRONIC CITY POLICE
August 14, 2012
SHEKAR Vs. STATE BY SIDDAPURA POLICE STATION
August 17, 2012
SHEKARAPPA V KAVALUR Vs. M C DAYANANDA
October 3, 2012
SHEKHAPPA LAKAMAPPA LAMANI AND ORS Vs. STATE OF KARNATAKA
August 3, 2012
SHEKHARE GOWDA Vs. STATE OF KARNATAKA REPRESENTED BY PRINCIPAL SECRETARY
December 4, 2012
SHELL INDIA MARKETS PVT LTD Vs. CENTRAL PROVIDENT FUND COMMISSIONER
February 10, 2012
SHILPA Vs. REGISTRAR GENERAL, HIGH COURT OF KARNATAKA
June 19, 2012
Shilpa School of Nursing Opp Ramakrishana Ashrama - 2253/1B, 2nd and 3rd Floor, Mcc " A " Block, Davanagere - 577003, Rep by its Principal Sri. Abhilash P. George and others Vs. Karnataka State Nursing Council Rep by its Registrar Gandhinagar Ba
August 1, 2012
SHIMNIT UTSCH INDIA PVT LTD Vs. STATE OF KARNATAKA
April 20, 2012
SHIVA PRAKASH Vs. ANNAPURNA
June 1, 2012
Shivagangadharappa, S/o Shivananjappa Vs. State of Karnataka, By Rural Police, Tiptur, Tumkur District. By State Public Prosecutor, High Court Building Complex, High Court of Karnataka, Bangalore-560 001
January 9, 2012
Shivaji Rao M. Poal S/o late M.K. Poal Vs. Smt. Narayanamma W/o late Ramaraju and others
September 5, 2012
SHIVAJI RAO M.POAL Vs. NARAYANAMMA
September 5, 2012
SHIVAKUMAR Vs. STATE OF KARNATAKA
November 26, 2012
SHIVAKUMAR Vs. MANAGING DIRECTOR
July 18, 2012
Shivakumar @ Shivanna S/o K S Venkatesh Vs. State of Karnataka By Tiptur Rural Police Station Tiptur
March 21, 2012
SHIVAKUMAR AND ORS Vs. JAYAMMA AND ORS
October 18, 2012
SHIVAKUMAR S/O NANJUNDACHARY Vs. STATE OF KARNATAKA
July 16, 2012
Shivaling Swamy S/o. Mahadeva Swamy and others Vs. Nanjunda Swamy S/o. Gurumahadeva Swamy
November 30, 2012
Shivalingamma Vs. Syed Masoom, S/o. S.A. Azeed, (Driver of Bus Bearing Regn No. KA. 06-A-6138), C/o. T. Sumangala Bhanuprakash, Siddaganga Tours and Travels, OPP: UCO Bank, Batawadi, Tumkur, T. Sumangala Bhanuprakash, (Owner of Bus Bearing Regn
March 15, 2012
SHIVAMURTHY Vs. STATE THROUGH ITS SUB INSPECTOR
November 20, 2012
SHIVANAND AND ORS Vs. STATE OF KARNATAKA
July 4, 2012
Shivanand Dhage, S/o. Narasingappa Dhage Vs. The State of Karnataka, Represented by its Chief Secretary to the Government of Karnataka, Vidhana Soudha, Ambedkar Veedhi, Bangalore and The High Court of Karnataka, Represented by its Registrar Gene
January 3, 2012
SHIVANANDA Vs. SANTOSH S/O KALLAPPA UJLAMBE
December 3, 2012
SHIVANANDA Vs. STATE OF KARNATAKA
August 14, 2012
SHIVANANDA Vs. STATE OF KARNATAKA
September 13, 2012
Shivananda S/o. Nagappa Shilavant Vs. Santosh S/o. Kallappa Ujlambe
December 3, 2012
Shivanna S/o Late Papanayaka and others Vs. State of Karnataka Represented by T.S. Prinicpal Secretary, Department of Urban Development, Ms. Building, Bangalore 560001 and The Commissioner Mysore Urban Development Authority, Mysore
June 1, 2012
Shivanna, S/o. Sanna Hanumajjara Rangappa and others Vs. S.R. Krishnappa S/o. Sanna Rangappa and Srinivasa, S/o. late S.R. Krishnappa and others
April 18, 2012
SHIVAPPA AND ORS Vs. NINGAVVA AND ORS
July 31, 2012
SHIVAPPA S/O YALLAPPA BIRJI Vs. STATE OF KARNATAKA
October 18, 2012
Shivappa, S/o. Mahadevappa and others Vs. D.N. Eshwarappa, S/o. late Nanjundappa
August 9, 2012
SHIVAPRASAD Vs. NAYAZ AHAMAD
October 12, 2012
SHIVAPRASAD ALIAS PRASANNA ALIAS PRASI Vs. STATE OF KARNATAKA BY N E P S
July 27, 2012
Shivaprasad M, S/o Late Mallaiah Vs. The State of Karnataka, by Lokayukta Police, Mysore
August 6, 2012
SHIVAPUTRAPPA AND ORS Vs. MANAGEMENT OF SPORTS AUTHORITY OF INDIA AND ORS
October 1, 2012
Shivaraj S/o Basavaraju Vs. The United India Insurance Co. Ltd. No. 10:4, Mitra Tower, Kasturba Road, Bangalore R/by The United India Insurance Company Ltd., Venkateshwara Building, B.M. Road, Hassan-573201 and K. Shodan Kumar Owner M.S. Sagar S
August 13, 2012
SHIVARAJA Vs. DEVEGOWDA
October 9, 2012
SHIVARAJA ALIAS SHIVUI Vs. STATE OF KARNATAKA
March 29, 2012
SHIVARAM Vs. HANUMANTH
April 20, 2012
SHIVARATHRI RAJENDRA NURSING SCHOOL Vs. INDIAN NURSING CONCIL
August 6, 2012
Shivashankar @ Gowtham S/O. Late Krishnappa Vs. State of Karkataka by Hosakot Police Station Rep. By Public Prosecutor and Smt. M. Dhanalakshmi @ M. Shwetha W/O. Shivashankar @ Gowtham
April 19, 2012
SHIVAYOGAPPA Vs. PRINCIPAL SECRETARY
November 27, 2012
SHIVEGOWDA Vs. STATE OF KARNATAKA BY RURAL POLICE STATION
December 4, 2012
SHOBA LAKSHMI Vs. DIVISIONAL COMMISSIONER BANGALORE DIVISIONAL; DEPUTY COMMISSIONER AND CHAIRMAN
July 31, 2012
Shoba Prabhakaran W/o Prabhakaran Vs. The Special Land Acquisition Officer, Lao Karnataka Industrial Areas Development Board Mysore
September 4, 2012
Shree C.I. Korachar Education Society (r) Hirekerur, Haveri District By its Secretary-Smt Vimala Nagaraju Vs. State of Karnataka-by its Secretary Department of Education (Higher Education) M.S. Building, Bangalore 1, Kuvempu University-by its Re
October 18, 2012
SHREE CHANNABASAVESHWARA STONE Vs. STATE OF KARNATAKA
November 21, 2012
Shree Lakshmi Steel Suppliers A Proprietary Concern Having Its Registered Office at No. 203, 8 President Chambers Hayes Road, (off. Richmond Road) Bangalore 560 025, and Represented By Its Proprietor Sri Vinod Singhal Vs. M/s Bbipl Infrastructur
January 11, 2012
SHREE RENUKA SUGARS LIMITED, BELGAUM Vs. STATE OF KARNATAKA
November 8, 2012
SHRI. AMBANNASA KATWE Vs. THE OFFICIAL LIQUIDATOR OF THE MYSORE KIRLOSKAR LTD.
May 29, 2012
SHRIDHAR Vs. SEETA
May 30, 2012
SHRIKANT RAMAGOUDA PATIL Vs. KRISHNA BALARAM FAGARE
July 5, 2012
Shrikanth Panduranga Naik, S/o Panduranga Naik Vs. B R. Pradeep Raj, S/o B.P. Ramesh Shet, Registered Owner of Maruthi Omni Bearing, Registration Number, KA-19-M-2974, Door No. 2-14-1197, Bejai New Road, Menazis Compound, Mangalore and The Divis
January 6, 2012
Shrikanth S/o Shanmugam Vs. State of Karnataka - by its Prl. Secretary Dept of Higher Education Ambedkar Veedhi, Bangalore, Registrar (Evaluation) Bangalore University Pareeksha Bhavan, Jnanabharati Bangalore and Principal Vivekananda Degree Col
November 27, 2012
Shrikanth Waddar S/o. Gurappa Waddar Vs. Karnataka Examinations Authority Rep. By Its Executive Director, Sampige Road, Malleshwaram Bangalore-560003 and others
August 6, 2012
SHRINIVASA AND OTHERS Vs. STATE OF KARNATAKA
September 27, 2012
SHRIPATHI RAO Vs. STATE OF KARNATAKA
December 5, 2012
Shriram Chits (K) Pvt. Ltd., Regd., and Administrative Office, Legal Section Office at No. 279, 1st floor, 10th cross, Wilson Garden, Bangalore - 560027. Now at, 4th cross, Wilson Garden, Bangalore. - 560027. Represented by Its Legal Assistant GPA Holder Vs.
August 1, 2012
SHRUTHI Vs. M.N. SANTHOSH KUMAR
March 13, 2012
Shudha Developers Rep by its Managing Partner M.N. Dharmavratha Earlier at 003 and 004 Tapovan Apartments Kaushika Block, Industrial Suburb Mysore South, Mysore-570 008. Now at No. 404, Vashistha Block Tapovana Apartments Industrial Suburb, Mysore South M Vs.
September 3, 2012
Shukradev Engineers and Developers Represented by Its Proof Mr. Kishora N. Koka Vs. Smt. Shymala Pai W/o Subash Chandra Pai
January 2, 2012
SHWETHAMBAR POLYMERS Vs. KARNATAKA STATE FINANCIAL CORPORATION
August 24, 2012
SHYAMALATHA SINGH Vs. STATE OF KARNATAKA
October 11, 2012
SHYAMALATHA SINGH Vs. Vs.
October 11, 2012
Shylaja W/o. Sri Ravishankar Vs. Sri R. Murali Krishna Reddy S/o Ramanatha Reddy
October 16, 2012
SIDDAHARTH NARAYAN Vs. CENTRAL BUREAU OF INVESTIGATION
February 14, 2012
SIDDAIAH Vs. ERANNA @ VEERAIAH
December 4, 2012
SIDDALINGAPPA, ADOPTED FATHER MALLANNAGOWDAMOODABAGIL @ M MALLANNAGOWDA Vs. SHIDDANAGOUDA ADIVEPPAGOWDA AND ORS
July 6, 2012
SIDDAMMA W/O DODDANNA Vs. DORESWAMY S/O MUNISWAMY GOWDA
August 7, 2012
Siddamma W/o late Munichikkappa Vs. Sri Munihanumaiah S/o late Siddappa
September 20, 2012
SIDDAPPA Vs. MUDAKAPPA
September 21, 2012
SIDDAPPA Vs. STATE THROUGH BABALESHWAR
August 24, 2012
SIDDAPPA S/O. GANGAPPA MINDOLLI Vs. STATE OF KARNATAKA
October 11, 2012
SIDDAPPA S/O.BHIMRAYA NATIKAR Vs. MALLAPPA S/O.BHIMRAYA NATIKAR
December 3, 2012
Siddaraju @ Siddu S/o Siddu Vs. The Manager, The Oriental Insurance Co. Ltd., D.O.12, Jayalakshmi Mansion, 2nd Floor, 1001/56, Dr. Rajkumar Road, Rajajinagar 4th Block, Bangalore-10 and M.S. Manjula, W/o Krishna Murthy, Chikka Shamanna Building,
November 2, 2012
Siddareddy Vs. United India Insurance Co. Ltd.
January 11, 2012
SIDDARTH SURI BABU Vs. STATE OF KARNATAKA
July 4, 2012
SIDDAVVA W/O CHANDRAKANT JADHAV Vs. STATE OF KARNATAKA, REP BY SPP
October 10, 2012
Siddegowda S/o. late Karigowda and others Vs. Smt. Hanumakka W/o. late C. Ugraiah, Sri. Ramalingaiah S/o. late C. Ugraiah and Sri. Chaluvaraju S/o. late C. Ugraiah
September 3, 2012
SIDDESH S/O LINGAPPA Vs. STATE OF KARNATAKA
July 10, 2012
SIDDHARTH JEWELLERS PRIVATE LIMITED Vs. STATE BANK OF INDIA
August 25, 2012
SIDDRAJU Vs. GANGADHARA
March 21, 2012
Siddu @ Siddappa S/o. Nagappa Koli @ Dudhani Vs. The State of Karnataka (Through Deval Ghanagapur Police Station) Represented by Addl. State Public Prosecutor, Circuit Bench, Gulbarga
November 30, 2012
SIDHEGOWDA Vs. SPECIAL LAND ACQUISITION OFFICER
September 21, 2012
SIDRAMAPPA S/O RAMCHANDRA KOLLUR AND ORS Vs. STATE
August 21, 2012
SILVER SPRINGS BANGALORE Vs. CANARA HOUSING DEVELOPMENT CO
October 1, 2012
SIRANGANAHALLI RANGAPPA Vs. STATE OF KARNATAKA
June 8, 2012
SKOL Breweries Ltd., A company incorporated under the Companies Act, Having its office at Jalahalli Camp Road, Yeshwanthpur, Bangalore. Represented by its Brewery Finance Controller, Mr. T. V. Sandosh, S/o. Mr. P.M. Kunhiraman Vs. The Deputy Com
April 20, 2012
Smt H V M Nirmala W/o Siddaiah Aged About 40 Years No. 208, 10th Cross Beml Layout Basaveshwarnagar Bangalore - 560079 and Sri Siddaiah S/o Gangadhariah Aged About 47 Years No. 208, 10th Cross Beml Layout Basaveshwarnagar Bangalore - 560079 Vs.
November 28, 2012
SMT. A. KOWSALYA BAI & ORS. Vs. UNION OF INDIA & ORS.
April 5, 2012
SMT. AHALYABAI Vs. SRI. UMASHANKAR RAO
October 19, 2012
SMT. FASEEHA SULTHANA, Vs. THE BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. AND SRI K.S. ASHFAR AHMED
November 21, 2012
SMT. H.V. SARITHA & ORS. Vs. STATE OF KARNATAKA
March 2, 2012
SMT. NAHIDA ANJUM Vs. THE DEPUTY DIRECTOR/CHAIRMAN ANGANAVADI WORKERS SELECTION COMMITTEE AND CHILD DEVELOPMENT PROJECT OFFICER/MEMBER SECRETARY OF ANGANAVADI WORKERS SELECTION COMMITTEE, DEPARTMENT OF WOMEN AND CHILD WELFARE
December 14, 2012
SMT. P. NAGARATHNA Vs. THE COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY, BANGALORE AND OTHERS
June 11, 2012
SMT. PRABHAJOTH KAUR Vs. STATE OF KARNATAKA
April 3, 2012
SMT. RENUKAMMA Vs. R. H. ARUNA KUMAR & ORS.
April 16, 2012
SMT. V.K. SASIKALA Vs. STATE
May 28, 2012
SNEHA Vs. VINAYAK
September 26, 2012
Sneha Sports and Recreation Club Seethapura Road, Aralakuppe Pandavapura Taluk Mandya District-571434 Rep. by its President Sri B. Karunesh Vs. Government of Karnataka Home Department Vidhana Soudha Bangalore-560001 Rep. by its Secretary, Superi
September 27, 2012
SOHIL AHAMED, S/O. SANAULLA Vs. R. RAMACHANDRA
October 19, 2012
SOLOMAN C BARKER Vs. OFFICIAL LIQUIDATOR
August 30, 2012
SOMA ALIAS SOMESHEKAR Vs. STATE OF KARNATAKA BY NEPS POLICE TUMKUR
July 26, 2012
Soma S/o Sanna Hanumaiah Vs. Mahesha S/o Chikkegowda
August 8, 2012
SOMALING S/O RAGAPPA HATTARKI Vs. BHIMANNA S/O SHRIMANTH HATTARIKI
August 8, 2012
SOMASHEKAR MAHALINGAPPA WALI Vs. SRISHAIL MAHADEVAPPA BOMMANAHALLI
October 18, 2012
SOMASHEKHAR AND ORS Vs. STATE OF KARNATAKA AND ORS
June 1, 2012
Somashekhara Vs. T. Kumara S/o K Thimmaiah
August 13, 2012